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ABDUL LATIF Vs. UNION OF INDIA (UOI)
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January 5, 1961 |
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ABDUL MALIK Vs. DEPUTY COMMISSIONER AND ORS.
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March 30, 1961 |
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ABDUL NOOR AND ANR. Vs. SIRAJ ALI AND ANR.
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December 22, 1961 |
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ABDUL RASHID MIA Vs. SUPERINTENDENT OF POLICE
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September 25, 1961 |
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ADMINISTRATION OF TRIPURA Vs. SAMAN GOALA,
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October 3, 1961 |
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ANIL KUMAR DAS Vs. SUKUMAR DE
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May 23, 1961 |
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ANU MIA ABDUL ALIM Vs. UNION OF TRIPURA
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April 21, 1961 |
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ANUARA BEGUM Vs. HABIL MEA
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March 16, 1961 |
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ARAMBAM MANIKCHAND SINGH AND ORS. Vs. THE MANIPUR ADMINISTRATION
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April 12, 1961 |
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ASSAN ULLA S/O LATE JALIL MIA Vs. THE STATE
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April 19, 1961 |
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ATUM LENGMEI AND ANR. Vs. MANIPUR ADMINISTRATION
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February 1, 1961 |
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BACHHRAJ DUGAR Vs. LALCHAND TODI AND ORS.
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June 13, 1961 |
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BADSHAH KHAN Vs. DIST. MAGISTRATE OF LAKHIMPUR
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March 29, 1961 |
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BAIJNATH MORE AGARWALLA AND ORS. Vs. TIKARAM CHAND BHAJANKA AND ORS.
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May 3, 1961 |
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BHOLANATH BONDOPADHYAY Vs. BANARSILAL SARAF AND
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January 23, 1961 |
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BIPIN BEHARI DEB Vs. MASRAB ALI AND ORS.
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May 29, 1961 |
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BIRENDRA CHANDRA DEB Vs. TARANI KANTA DAS,
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December 18, 1961 |
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BRAJABALA BARUA AND ORS. Vs. GAUHATI BANK LTD. AND ORS.
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June 29, 1961 |
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CACHAR CHA SRAMIK UNION AND ANR. Vs. CHANDIGHAT TEA ESTATE AND ORS.
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May 19, 1961 |
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CHAHRA BAHADUR THAPA Vs. COMMANDANT OF THE 6TH BATTALION ASSAM RIFLES,
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November 27, 1961 |
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CHANDRA SINGH Vs. EXECUTIVE ENGINEER, ASSAM RAILWAY AND OTHERS
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April 28, 1961 |
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CHINGANGBAM GOURAHARI SINGH Vs. UNION TERRITORY OF MANIPUR
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June 12, 1961 |
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CHINGANGBAM GOURAHARI SINGH Vs. UNION TERRITORY OF MANIPUR,
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February 28, 1961 |
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CINNAMARA TEA ESTATE Vs. LABOUR COURT
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April 4, 1961 |
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COMMISSIONER OF INCOME TAX Vs. JALANNAGAR TEA ESTATE PRIVATE LIMITED
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June 28, 1961 |
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DHANANJOY SEN AND MAHESH CH. SEN Vs. CHANDRA BASHI SEN W/O MAHIM CHANDRA SEN
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February 16, 1961 |
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DHARMESWAR KALITA Vs. AHMED AND ORS.
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June 29, 1961 |
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DHATU RAM DAS Vs. STATE OF ASSAM AND ORS.
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June 26, 1961 |
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DHIRENDRA CHANDRA SAHA Vs. TRIPURA ADMINISTRATION,
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January 5, 1961 |
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DIBAKAR TALUKDAR AND ORS. Vs. THE STATE
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February 6, 1961 |
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DOVA OF LUNGDAI Vs. THE STATE
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March 13, 1961 |
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DR. NIRMAL KUMR PURKAYASTHA Vs. NARAYAN CHANDRA SAHA
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April 21, 1961 |
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DUNGARMALL AGARWALLA Vs. AMIYA KUMAR CHATTOPADHYA AND ORS.
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February 10, 1961 |
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EASIH MIA Vs. TRIPURA ADMINISTRATION
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March 22, 1961 |
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ELANGBAM CHANDRA SINGH AND ORS. Vs. YENSEMBAM MAIMU SINGH AND ANR.
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June 28, 1961 |
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GOPAL DAS SINDHI AND ORS Vs. STATE OF ASSAM AND ANR
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January 20, 1961 |
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HABIJUDDIN AND ORS. Vs. THE STATE
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January 11, 1961 |
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HAOBAM NONGYAI SINGH Vs. OINAM TOMBA SINGH AND ORS.
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July 31, 1961 |
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HAOKHOTHANG Vs. OTKHOKAI KUKI
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December 11, 1961 |
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HIRALAL SARAWGI Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS AND ANR.
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August 8, 1961 |
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HIRANMOY BISWAS Vs. STATE
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April 18, 1961 |
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IBRAHIM MAHALDAR Vs. FATECHAND SARAOGI AND ORS.
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November 15, 1961 |
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JABID ALL Vs. TRIPURA ADMINISTRATION,
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August 26, 1961 |
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JAMADAR PARMESHWARDIN SINGH Vs. SMT. BIDYA DEVI
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September 19, 1961 |
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JATINDRA MOHAN GOSWAMI AND ANR. Vs. SUPERINTENDENT OF POLICE AND ORS.
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August 23, 1961 |
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JOGENDRA CHANDRA TALUKDAR Vs. DEPUTY COMMISSIONER AND ANR.
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July 14, 1961 |
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JOGENDRA NATH BANTHAO Vs. STATE
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December 21, 1961 |
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KUMUD CHANDRA DAS Vs. DIVISIONAL FOREST OFFICER AND ORS.
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April 4, 1961 |
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LACHURAM NATH Vs. MADHARAM NATH AND ORS.
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July 28, 1961 |
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LAIMAYUM TONJOU SINGH Vs. MANIPUR ADMINISTRATION
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January 27, 1961 |
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LEIMAPOKPAM GUNI SINGH Vs. UNION TERRITORY OF MANIPUR
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January 17, 1961 |
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LOURIYAM LEIPAL SINGH Vs. MANIPUR ADMINISTRATION
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April 28, 1961 |
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MAHABIR PRASAD GARODIA Vs. THE STATE OF ASSAM
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April 19, 1961 |
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MANAGEMENT OF SOCKLATINGA TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
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December 21, 1961 |
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MESSRS. TINSUKIA DEVELOPMENT CORPORATION LTD. Vs. STATE OF ASSAM AND ANR.
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June 5, 1961 |
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MST. GIGI AGARWALLINI AND ANR. Vs. BALESWAR TEWARI
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January 20, 1961 |
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MST. ROHILA KURMI Vs. TEMSU KURMI
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April 17, 1961 |
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NANDLAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
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July 4, 1961 |
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NANDLAL AGARWAL Vs. COMMISSIONER OF INCOME-TAX
|
March 4, 1961 |
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NATHURAM DARJEE Vs. PANNALAL AGARWALA AND ANR.
|
January 31, 1961 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SULOCHANA CHOWDHURANI
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December 12, 1961 |
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NINGTHOUJAM Vs. MANIPUR ADMINISTRATION
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January 24, 1961 |
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NIRANJAN BHUYAN AND ORS. Vs. STATE
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May 24, 1961 |
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PADMARAM BORAH Vs. STATE OF ASSAM AND ORS.
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July 13, 1961 |
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PRANKRISHNA MISTRI Vs. HAIMABALA DAS AND ORS.
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January 4, 1961 |
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PROMODE CHANDRA DE Vs. NIRMALENDU DEV NAGENDRA NATH DEV
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December 29, 1961 |
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RADHA MOHAN PATHAK Vs. UPENDRA PATOWARY AND ORS.
|
December 19, 1961 |
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RAGHUNATH TALUKDAR Vs. SUB-DIVISIONAL OFFICER AND ANR.
|
May 16, 1961 |
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RAJ KUMAR PAUL Vs. AMAR CHAND DAS
|
March 21, 1961 |
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RAMA KANTA DEB Vs. BHAGABAN RAM KAIRI AND ORS.
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August 23, 1961 |
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RASUNUDDIN MIA Vs. RAISAHEB DR. HENN CHANDRA DAS
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January 27, 1961 |
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SAMJID ALI Vs. MATASIN ALI AND ORS.
|
July 10, 1961 |
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SATISH CHANDRA GHOSH Vs. RADHA BALLAV DALAL
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March 20, 1961 |
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SHYAM CHARAN SAHA AND ANR. Vs. SUB-DIVISIONAL MAGISTRATE
|
August 29, 1961 |
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SHYAMA CHARAN DAS S/O LATE NAGAR BASHI DAS Vs. TRIPURA ADMINISTRATION
|
February 17, 1961 |
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SRI KESHAB CHANDRA SARMA Vs. STATE OF ASSAM AND ORS.
|
July 19, 1961 |
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STATE Vs. CHAND MEAH
|
March 17, 1961 |
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STATE OF ASSAM Vs. SULEMAN KHAN AND ANR.
|
July 13, 1961 |
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STATE OF ASSAM Vs. S. JAMALUDDIN AND ANR.
|
December 18, 1961 |
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TABARAK ALI Vs. MANTAJ ALI
|
February 23, 1961 |
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TARAPADA Vs. STATE
|
March 28, 1961 |
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TEOK TEA ESTATE Vs. LABOUR COURT AND ORS.
|
May 25, 1961 |
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THE ALL INDIA TEA AND TRADING CO. LTD. Vs. SUB-DIVISIONAL OFFICER OF MANGALDAI AND ORS.
|
June 20, 1961 |
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THE MANAGEMENT OF TECO TEA ESTATE Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
May 25, 1961 |
|
THE STATE Vs. ABDUL MAZID AND ORS.
|
April 19, 1961 |
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THOKCHOM BIRA SINGH Vs. MANIPUR ADMINISTRATION,
|
March 28, 1961 |
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THOKCHOM BIRA SINGH AND ORS. Vs. MANIPUR ADMINISTRATION
|
June 1, 1961 |
|
TULSI SINGH Vs. EXECUTIVE ENGINEER AND ORS.
|
July 11, 1961 |
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TUSHAR MALLIKA DEVI Vs. UNITED BANK OF INDIA LTD. AND ANR.
|
December 11, 1961 |
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U. BISTOBOR AND ORS. Vs. THE MEMBERS OF THE VILLAGE COURT
|
December 21, 1961 |
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U. DEBILAL PUDEN Vs. U. SUNA PALE
|
February 8, 1961 |
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U. JOIN MANICK SYIEM Vs. U. ROSE MOHAN ROY MYNTRI AND ORS.
|
September 19, 1961 |
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UNION OF INDIA Vs. CHAUTHI PROSAD GUPTA AND OTHERS
|
March 24, 1961 |
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UPENDRA NATH BHARALI Vs. TARA NATH MOHANTA AND ORS.
|
July 18, 1961 |
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WANGKHEIMAYUM KULABIDHU SINGH Vs. STATE,
|
May 9, 1961 |
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YUMNAM SAJOU SINGH Vs. CHANAMBAM THAMBALANGOU SINGH
|
August 12, 1961 |