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ABDUL JALIL Vs. STATE,
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August 26, 1960 |
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ABDUL JALIL Vs. THE STATE
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May 10, 1960 |
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ABDUL KHALEQUE Vs. THE STATE OF ASSAM AND ANR.
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November 16, 1960 |
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ABDUL MOTALEB Vs. GARO HILLS DISTRICT COUNCIL AND ANR.
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May 2, 1960 |
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AKHAM AMUSAKTHI SINGH Vs. UNION TERRITORY OF MANIPUR
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January 28, 1960 |
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ALTAB ALI Vs. JAGADISH CHANDRA ADHIKARI
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June 17, 1960 |
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AMAL ROY CHOUDHARY Vs. THE STATE
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January 14, 1960 |
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ANIL KUMAR DAS Vs. SUKUMAR DE,
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December 29, 1960 |
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ANU MEAH Vs. TRIPURA ADMINISTRATION
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July 18, 1960 |
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ANU MIA ABDUL ALIM Vs. UNION OF TRIPURA,
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November 7, 1960 |
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ARAB ALI Vs. FARID ALI BARLASKAR
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July 28, 1960 |
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ASWINI KUMAR DAS Vs. RAMAN CHANDRA MOHANTA,
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July 25, 1960 |
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ATORJAN BIBI AND ORS. Vs. SIKANDAR ALI CHAUDHURI AND ORS.
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March 18, 1960 |
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BENGAL UNITED TEA COMPANY LTD. Vs. RAM LABHAYA AND ORS.
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August 28, 1960 |
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BENUDHAR SAIKIA AND ANR Vs. S K BHATTACHARYA AND ANR
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May 31, 1960 |
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BHOWRILAL MEHESRI AND ORS. Vs. STATE OF ASSAM
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July 1, 1960 |
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BIRENDRA CHANDRA BANIK Vs. ADHIR CHANDRA DE
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April 20, 1960 |
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BISHNURAM RUHIDAS AND ORS. Vs. MAHAMMED MAJAHAR AND ORS.
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February 12, 1960 |
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BROJENDRA KUMAR SEN GUPTA Vs. JITENDRA CHANDRA SEN AND ORS.
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February 29, 1960 |
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C.B. SARMA Vs. STATE
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December 21, 1960 |
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CHOUTHMAL KEJRIWAL Vs. COMMISSIONER OF INCOME TAX
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February 18, 1960 |
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DHANANJOY DAS AND ANR. Vs. THE CHAIRMAN, APPELLATE BOARD CONSTITUTED UNDER THE MOTOR VEHICLES ACT, 1939 AND ANR.
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September 9, 1960 |
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DOJAKHAI, CHIEF OF NINGTHICHING Vs. KHAMJATHANG GANGTE
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May 9, 1960 |
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GAJENDRA NATH SARMA Vs. PADMA KANTA CHETIA AND ORS.
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June 8, 1960 |
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GERELA KALITA AND ANR. Vs. DHARMESWAR SAIKIA AND ORS.
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May 3, 1960 |
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GOPAL CHANDRA PAL Vs. TRIPURA ADMINISTRATION
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June 21, 1960 |
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HAMID ALI AND ANR. Vs. THE STATE
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March 26, 1960 |
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HAOBAM NONGYAI SINGH Vs. THOUNAOJAM BUDHA SINGH
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March 2, 1960 |
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HARAGOVINDA SARMA Vs. S.C. KAGTI AND ORS.
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February 11, 1960 |
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HARI DAYAL SINGHA Vs. BHAJAN CHANDRA SAHA
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April 19, 1960 |
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HAWAIBAM MERAMACHA SINGH Vs. MANIPUR ADMINISTRATION
|
June 10, 1960 |
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JAGNESHWAR SEN GUPTA Vs. BIMAL KANTI PAUL
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December 21, 1960 |
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JAGNESWAR SEN GUPTA Vs. GOPAL CHANDRA SAHA
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March 23, 1960 |
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JAMES EDWIN BADSHAH Vs. STATE OF ASSAM
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December 8, 1960 |
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JORHAT LOCAL BOARD Vs. AMBIKA CHARAN SAIKIA
|
January 4, 1960 |
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KHAGENDRA NATH DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
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January 18, 1960 |
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KHOMDRAM IBOMCHA SINGH Vs. MANIPUR ADMINISTRATION
|
December 31, 1960 |
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KHWAIRAKPARA HINGTHEMJAO SINGH Vs. LOUPU KOM
|
December 9, 1960 |
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KSHIRODA SUNDARI BHATTACHARYYA Vs. BHUPENDRA MOHAN DEB AND ORS.
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December 9, 1960 |
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MADHU SUDHAN PAUL Vs. SUNIL CHANDRA DEB
|
June 22, 1960 |
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MAHAMMAD HANIF Vs. THE STATE OF ASSAM AND ANR.
|
July 18, 1960 |
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MAHAMMED ISMAIL Vs. TRIPURA ADMINISTRATION
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August 20, 1960 |
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MAHENDRALAL BAROOAH Vs. RAMPRASAD
|
December 13, 1960 |
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MAHMMAD MEAH Vs. SECRETARY TO THE POLITICAL DEPARTMENT OF THE UNION TERRITORY OF TRIPURA
|
July 19, 1960 |
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MANU MIAN Vs. UNION TERRITORY OF TIRPURA
|
August 19, 1960 |
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MD. MONOHAR KHAN Vs. TRIPURA ADMINISTRATION
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December 19, 1960 |
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MOHANLAL MALPANI Vs. THE LOAN COMPANY OF ASSAM LTD.
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February 26, 1960 |
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NAIMUDDIN SHEIKH Vs. JANATULLA MONDAL AND ORS
|
June 1, 1960 |
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NIRANJAN BHUYAN Vs. STATE,
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March 17, 1960 |
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PALTU GOSWAMI Vs. RAM KUMAR DAS
|
February 16, 1960 |
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PANBARI TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1960 |
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PARBANANDA DAS Vs. EXECUTIVE ENGINEER,
|
April 4, 1960 |
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PROMODE RANJAN CHOUDHURY Vs. STATE
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December 21, 1960 |
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RAM PRASAD KANU AND ANR. Vs. KRIPESH KUMAR CHOWDHURY AND ORS.
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December 23, 1960 |
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RAMESH CH. CHOUDHURY Vs. MOKHESWAR KHATANIAR
|
November 29, 1960 |
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S.B. CHOUDHURY Vs. I.P. CHANGKAKATI
|
July 26, 1960 |
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SADAY RAM MALAKAR Vs. UPENDRA MALAKAR S/O LATE KULA RAM MALAKAR,
|
November 17, 1960 |
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SATYENDRA KUMAR PAL AND ANR. Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS AND ORS.
|
February 5, 1960 |
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TANSUKHRAI BODULAL Vs. INCOME TAX OFFICER
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August 31, 1960 |
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THANGJAM IRABOT SINGH Vs. STATE
|
December 30, 1960 |
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THINGUJAM TONA SINGH Vs. PUYAM GULAP SINGH
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February 29, 1960 |
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THOKCHOM NINGOL HEISNAM ONGBI BHANI DEVI W/O H. BARUNITON SINGH Vs. H. BARUNITON SINGH AND ANR.
|
July 7, 1960 |
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THOKEHOM ANGOU SINGH Vs. THE UNION TERRITORY OF MANIPUR AND ANR.
|
May 14, 1960 |
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WAHENGBAM TOMCHOU SINGH Vs. CHINGAKHAM AMUSNA SINGH
|
August 10, 1960 |
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YUMLEMBAM MOHAN SINGH Vs. THANGJAM GOLAP SINGH
|
March 17, 1960 |
LOGIN