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ABDUL MATIN Vs. THE STATE
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January 13, 1959 |
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AJOY KUMAR MUKHERJEE Vs. LOCAL BOARD OF BARPETA AND ORS.
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June 8, 1959 |
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AMJAD ALI AND ORS. Vs. NAZMUT HAQUE
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July 7, 1959 |
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ANANTA KUMAR DEB SARMA AND ORS. Vs. PRIYOTOSH NANDY
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September 11, 1959 |
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ANIL KUMAR BHATTACHARJEE AND ORS. Vs. DEPUTY COMMISSIONER AND COLLECTOR AND ORS.
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January 23, 1959 |
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ATAR KHAN Vs. THE STATE
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May 27, 1959 |
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BAJRANGLAL NANDALAL Vs. COMMISSIONER OF TAXES
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February 10, 1959 |
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BAJRANGLAL NANDALAL Vs. COMMISSIONER OF TAXES ASSAM
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February 2, 1959 |
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BYOMKESH SANYAL Vs. STATE
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March 13, 1959 |
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CACHAR CHA SRAMIK UNION AND ANR. Vs. MANAGER, MAJHEGRAM TEA ESTATE
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July 28, 1959 |
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CHOWKCHAND BALABUX Vs. COMMISSIONER OF INCOME TAX
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August 21, 1959 |
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COLLECTOR OF KAMRUP AND ORS. Vs. KAMAKHYARAM BAROOAH AND ORS.
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February 6, 1959 |
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DIPANKAR BHATTACHARYYA Vs. UNION TERRITORY OF TRIPURA
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December 17, 1959 |
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GOPAL DAS SINDHI AND ORS. Vs. THE STATE AND ANR.
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May 12, 1959 |
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HABIJUDDIN Vs. STATE,
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December 15, 1959 |
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HARDEODAS JAGANNATH Vs. INCOME TAX OFFICER
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December 5, 1959 |
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INDIAN TEA EMPLOYEES UNION AND ANR. Vs. MANAGER, KATHAL TEA ESTATE AND ANR.
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September 2, 1959 |
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INDUSTRIAL STORES AND AGENCY CO Vs. COMMISSIONER OF INCOME TAX
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December 2, 1959 |
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J.N. BOWRI Vs. THE OFFICIAL LIQUIDATOR S.N.K. BHATTACHARJEE AND SONS (PRIVATE) LTD. AND ANR.
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July 31, 1959 |
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JATINGA VALLEY TEA CO. LTD. Vs. STATE OF ASSAM AND ANR.
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June 15, 1959 |
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JOGENDRA CHANDRA CHOUDHURY Vs. KSHIRODE RANJAN BHATTACHARJEE AND OTHER,
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May 4, 1959 |
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JULU MIA Vs. GOLAM HUSSAIN
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June 8, 1959 |
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KALIKADAS LAHIRI AND ORS. Vs. KERARIMAL AGARWALLA
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February 25, 1959 |
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LUNKHOTHANG MANGRU Vs. MOCHOM ANAL THUMBOL ANAL
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July 30, 1959 |
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MAHAMUD ALI MAJUMDAR Vs. BRIKODAR NATH NATH AND ORS.
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November 19, 1959 |
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MAHESH CHANDRA ACHARYA Vs. KRISHNA CHANDRA RUDRAPAL AND ORS.
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June 8, 1959 |
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MAHO RAM HAZARIKA Vs. A.M. DESHMUKHYA
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January 30, 1959 |
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MANAGEMENT OF TOCKLAI EXPERIMENTAL STATION Vs. STATE OF ASSAM AND ORS.
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June 22, 1959 |
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MANAGER, SHONAICHERRA TEA ESTATE Vs. MAHENDRA KISUR PURKAYASTHA
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March 9, 1959 |
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MD. HANIF MIA Vs. HALADHAR LAHKAR
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February 10, 1959 |
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MD. JABER ALI Vs. ADAR RAHMAN AND ORS.
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December 3, 1959 |
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MR. SAFIULLAH WAKF ESTATE Vs. COMMISSIONER OF INCOME TAX
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January 30, 1959 |
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MRS. C.N. LLOYD Vs. DISTRICT COUNCIL, UNITED KHASI AND JAINTIA HILLS AND ORS.
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May 6, 1959 |
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MRS. MALEKA KHATUN Vs. AZIMUDDIN AHMED
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February 9, 1959 |
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MURLIDHAR JALAN Vs. INCOME TAX OFFICER, DIBRUGARH
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March 18, 1959 |
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MURLIDHAR JALAN Vs. INCOME TAX OFFICER
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July 18, 1959 |
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N.M. BAWRI AND ANR. Vs. INCOME TAX OFFICER AND ORS.
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December 5, 1959 |
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N.N. CHAKRAVARTY, I. A. S. (RETD.) Vs. STATE OF ASSAM AND ORS.
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July 3, 1959 |
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NABADWIP CHANDRA ROY Vs. COMMISSIONER OF INCOME TAX
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November 30, 1959 |
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NADIR SHAH AND ORS. Vs. STATE OF ASSAM AND ANR.
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February 23, 1959 |
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NANI GOPAL SWAMI Vs. ABDUL HAMID CHOUDHURY AND ANR.
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January 5, 1959 |
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NARENDRA KUMAR DAS AND ORS. Vs. THE APPELLATE BOARD, TRANSPORT AND ORS.
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December 14, 1959 |
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NIJAMUDDIN MIA AND ANR. Vs. ABDULHEI MIA
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May 18, 1959 |
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ONKARMAL JWALAPROSAD AND ORS. Vs. SUPDT. OF TAXES AND ORS.
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January 8, 1959 |
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PASHUPATI BANERJEE Vs. DEPUTY CHIEF ENGINEER (NORTH), NORTH EAST FRONTIER RLY. AND ORS.
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July 22, 1959 |
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PRABHAT CHANDRA DEKA Vs. K.C. BARUA AND ORS.
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June 8, 1959 |
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PRADIP CHOWDHURY Vs. THE STATE
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April 22, 1959 |
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PRAFULLA CHANDRA CHAKRAVARTY AND ORS. Vs. MANAGER, DEWAN TEA ESTATE AND ANR.
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May 26, 1959 |
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PRAFULLA KUMAR GHOSH Vs. STATE
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January 12, 1959 |
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PROMODE RANJAN SAHA Vs. STATE
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June 10, 1959 |
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PURNA KANTA SAIKIA Vs. STATE OF ASSAM AND ORS.
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January 27, 1959 |
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RAMDHARI SARMA AND ANR. Vs. JOGENDRA KUMAR BISWAS
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February 3, 1959 |
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RAMLAL ONKARMAL Vs. COMMISSIONER OF INCOME TAX
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August 11, 1959 |
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RASIKLAL GHOSE AND SONS Vs. INSPECTOR OF DRUGS AND ORS.
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July 18, 1959 |
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SASANKA NATH CHAKRABORTY Vs. STATE
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November 17, 1959 |
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SMT. BHUBANESWARI GOSWAMI Vs. KALIRAM BURMAN
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August 13, 1959 |
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STATE Vs. MAIBAM BIDHU SINGH AND ORS.
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May 19, 1959 |
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SUDHINDRA KUMAR DEB Vs. GOPIKA RANJAN DATTA
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September 8, 1959 |
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SURANGMALI PUNAMCHAND SURANA Vs. COMMISSIONER OF INCOME TAX
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November 16, 1959 |
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SURESH CHANDRA BHOWMIK Vs. HARIDAS DEV NATH AND ORS.
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June 8, 1959 |
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SURESH CHANDRA DATTA Vs. ASHUTOSH DUTTA AND ORS.
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February 11, 1959 |
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TEA PRODUCING CO. OF INDIA LTD Vs. RAM LABHAYA, INDUSTRIAL TRIBUNAL
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May 6, 1959 |
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THE STATE Vs. B.K. PAL CHOUDHURY
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March 19, 1959 |
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THE SURMA MATCH AND INDUSTRIES (PRIVATE) LTD. Vs. COMMISSIONER OF TAXES
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June 8, 1959 |
LOGIN