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ABDUL ALI MIA Vs. ABDULLA AND ANR.
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February 24, 1958 |
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AJOY KUMAR MUKHERJEE Vs. STATE
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June 25, 1958 |
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ANIL RANJAN SEN Vs. SMT. ANUPRAMA SEN
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June 10, 1958 |
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ANOWAR HUSSAIN Vs. AJOY KUMAR MUKHERJEE
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June 27, 1958 |
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ASAD ALI TAHSILDAR Vs. ANSWAR ALI
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September 24, 1958 |
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AUSTIN HENRY RUFUS Vs. STATE
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August 6, 1958 |
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B. ROWELL ROY Vs. KA THILI NONGLYER
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July 4, 1958 |
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BALBIR SINGH AND ANR. Vs. THE STATE
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July 10, 1958 |
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BANCHAMANI SAHA Vs. KSHIR BABU SINHA
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July 9, 1958 |
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BANWARILAL CHOWKHANI, PROPRIETOR OF CHOWKHANI TEA SEED ESTATES Vs. A.M. DESHMUKHYA, ADDL. DY. COMMR. AND ANR.
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May 2, 1958 |
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BENOY KUMAR CHAKRABARTY Vs. STATE OF ASSAM
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November 25, 1958 |
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BHANU LAL DAS Vs. STATE OF TRIPURA
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January 10, 1958 |
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BINDHU MADHAV CHATTERJEE Vs. BABU SOU SINGH AND ORS.
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July 3, 1958 |
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BINDU NATH CHAUDHURY Vs. THE STATE OF ASSAM AND ORS.
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November 24, 1958 |
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BIRENDRA KUMAR DAS Vs. THE STATE TRANSPORT AUTHORITY AND ORS.
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June 5, 1958 |
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BIRENDRA NATH GUHA Vs. COMMISSIONER OF TAXES
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May 5, 1958 |
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BIRESH MISRA Vs. RAM NATH SARMA AND ORS.
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December 23, 1958 |
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BISWANATH SINGH Vs. ADDITIONAL CHIEF ENGINEER (R. AND B.) WING P.W.D. AND ORS.
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November 28, 1958 |
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BISWANATH UPADHAYA Vs. HARALAL DAS AND ORS.
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April 16, 1958 |
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C.E. MC INTOSH Vs. NIRMAL CHANDRA SUR AND ANR.
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March 7, 1958 |
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CACHAR CHA SRAMIK UNION Vs. MANAGER, MARTYCHERRA TEA ESTATE AND ANR.
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June 6, 1958 |
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DEMKHOLUM Vs. HELKHOSEM KUKU
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January 24, 1958 |
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DEV KANTA BAROOAH Vs. KUSHA RAM NATH AND ANR.
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April 17, 1958 |
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DIGAMBAR KALITA Vs. SIBNATH CHAKRAVARTY AND ORS
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June 5, 1958 |
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DINARAM CHUTIYA AND ORS. Vs. DIVISIONAL MANAGER, KAKAJAN TEA ESTATE
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February 7, 1958 |
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DINESH CHANDRA DOWERAH Vs. A.M. DAM
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April 23, 1958 |
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DR. NIRANJAM BHATTACHARJEE Vs. MANIPUR ADMINISTRATION
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February 24, 1958 |
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DWIPENDRA CH. CHAUDHURY AND ANR. Vs. THE STATE OF ASSAM
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April 8, 1958 |
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GAUHATI BANK LTD. Vs. SANTIRAMJAN DAS GUPTA
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February 18, 1958 |
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GAUHATI BANK LTD. Vs. RAJENDRA NATH MAJINDAR BARUA AND ANR.
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December 11, 1958 |
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HABIBUR RAHMAN KHAN Vs. THE STATE
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January 27, 1958 |
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HAISNAM BARUNITON SINGH Vs. THOKCHOM NINGOL HAISNAM ONGBI BHANI DEVI AND ORS.
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January 30, 1958 |
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HARALAL PODDAR Vs. THE MUNICIPAL BOARD AND ORS.
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April 17, 1958 |
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HARENDRA NATH BARUA Vs. DEV KANTA BARUA AND ORS.
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July 11, 1958 |
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HARINATH DAS Vs. STATE OF ASSAM AND ORS.
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January 21, 1958 |
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HARIPADA GUPTA Vs. THE STATE
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December 3, 1958 |
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INDRESWAR HANDIQUE Vs. UNION OF INDIA (UOI) AND ORS.
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December 11, 1958 |
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JAGADINDRA NATH GUPTA Vs. INSPECTOR GENERAL OF ASSAM RIFLES AND ORS.
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September 2, 1958 |
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JATINDRA KUMAR SEAL Vs. RAJMOHAN RAI
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April 10, 1958 |
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K. STONE Vs. KRESMANIK
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April 7, 1958 |
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K.L. GOENKA AND ANR. Vs. S.R. MAJUMDAR
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January 9, 1958 |
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KA RON LANONG Vs. THE STATE OF ASSAM
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August 29, 1958 |
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KAILASH PROSAD SINGH Vs. DEPUTY COMMISSIONER
|
June 2, 1958 |
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KALA MEAH Vs. RAI MOHAN SAHA
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April 8, 1958 |
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KESARICHAND JAISUKHLAL Vs. SHILONG BANKING CORPORATION LTD
|
December 22, 1958 |
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LAISRAM CHANDRAMANI SINGH AND ORS. Vs. THE UNION OF INDIA (UOI)
|
September 15, 1958 |
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M L DALMIA AND CO LTD Vs. STATE OF ASSAM
|
June 30, 1958 |
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MAHALUXMI BANK LTD. Vs. KAMAKHYALAL GOENKA AND ORS.
|
January 30, 1958 |
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MAIBAM BIDHU SINGH AND ORS. Vs. MANIPUR ADMINISTRATION
|
August 21, 1958 |
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MANGAL BALLAV ROAZA Vs. SMT. NIHAR PRAVA MUTSUDDI AND OTHERS
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June 5, 1958 |
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MANINDRA CHANDRA BHOWMIK AND OTHERS Vs. JOGESH CHANDRA DEY AND OTHERS
|
December 9, 1958 |
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MD. KASHIM MIA Vs. ADMINISTRATION OF MANIPUR
|
September 11, 1958 |
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MD. NADIR SHAH Vs. STATE
|
July 22, 1958 |
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MIHIR KUMAR DATTA Vs. AD-HOC COMMITTEE, PRACHYA BHARATI (HIGH SCHOOL), AGARTALA, AND OTHERS
|
December 9, 1958 |
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MOHAMMAD HUSSAIN Vs. THE STATE
|
January 16, 1958 |
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MOHANLAL AJITSARIA Vs. ABDUL RASID
|
July 1, 1958 |
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MT. ALIFANNESSA Vs. ALI AKBAR
|
January 30, 1958 |
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MT. BANARASHI AGARWALL Vs. SANKARLAL AGARWALLA AND ANR.
|
February 12, 1958 |
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NABIN CHANDRA GOGOI Vs. THE STATE
|
April 8, 1958 |
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NAHORKUTIA TEA ESTATE Vs. STATE OF ASSAM AND ORS.
|
February 12, 1958 |
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NANDESWAR CHAKRAVARTY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 16, 1958 |
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NIRESH CHANDRA DAS Vs. PARESH CHANDRA ROUTH
|
April 25, 1958 |
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PADMANAVA BHATTACHERJEE Vs. BIDHUBUSHAN DAS
|
April 3, 1958 |
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PRITHI SINGH S/O LATE BHUR SINGH Vs. UNION OF INDIA
|
January 24, 1958 |
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RAIMOHAN NATH Vs. THE GENERAL MANAGER, N.E.F. RLY. AND ANR.
|
September 12, 1958 |
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RAM CHANDRA DEY Vs. JHUMARMAL JAIN AND ORS.
|
May 23, 1958 |
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RAMESH CHANDRA DAS Vs. ATUL CHANDRA SARKAR
|
February 17, 1958 |
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RIVER STEAM NAVIGATION CO. LTD. AND ANR. Vs. MILAPCHAND HIRALAL FIRM
|
March 3, 1958 |
|
SAILENDRA KUMAR ROY CHOUDHURY Vs. TERRITORY OF TRIPURA
|
June 9, 1958 |
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SETHI BROTHERS Vs. ASST. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS AND ORS.
|
August 28, 1958 |
|
SHANU MEA Vs. NANDU MEA AND ORS.
|
January 7, 1958 |
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SORAM PARIJAT SINGH AND ORS. Vs. THONGRAM MERI SINGH AND ANR.
|
July 23, 1958 |
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SRI KULA CHANDRA SINHA Vs. UNION TERRITORY OF TRIPURA AND OTHERS
|
June 3, 1958 |
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STATE Vs. HUSSAIN MIRDHA
|
December 5, 1958 |
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SUBEDAR DURGEY THAPA Vs. MADHAB PRASAD REGMI
|
February 7, 1958 |
|
SUBHAS CHANDRA DEB Vs. SUBHASHINI DEB AND ANR.
|
February 27, 1958 |
|
SUDHINDRA KUMAR DEB AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
July 10, 1958 |
|
SURATH CHANDRA Vs. THE STATE
|
March 13, 1958 |
|
TABIBUDDIN AHMED Vs. STATE OF ASSAM AND ORS.
|
August 19, 1958 |
|
TAZUDDIN AHMED Vs. DHANIRAM TALUKDAR
|
August 28, 1958 |
|
TEK BAHADUR BHUJIL Vs. DEBI SINGH BHUJIL
|
August 7, 1958 |
|
THANGJAM Vs. UNION TERRITORY
|
February 24, 1958 |
|
THE ALL INDIA TEA AND TRADING CO. LTD. Vs. R.N. HAZARIKA AND ORS.
|
April 7, 1958 |
|
THE COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA LACHMINARAYAN
|
August 28, 1958 |
|
THE MALABATI TEA ESTATE Vs. SM. BUDHNI MUNDA AND OTHERS
|
September 4, 1958 |
|
THE MALABATI TEA ESTATE Vs. BHAKTA MUNDA AND OTHERS
|
May 5, 1958 |
|
THE STATE Vs. RAM CHAND AND ANR.
|
June 4, 1958 |
|
UNION OF INDIA (UOI) Vs. DURGADUTTA BISWANATH AND ORS.
|
January 29, 1958 |
|
WAREPAM LUKHOI SINGH Vs. LEPCHUNG KOM
|
April 21, 1958 |
|
WILSON READE Vs. C.S. BOOTH AND ORS.
|
April 2, 1958 |
|
YUSUF ALI BEPARI Vs. THE STATE OF ASSAM AND ANR.
|
May 19, 1958 |
LOGIN