ABDUL HAMID AND ORS. Vs. THE STATE OF TRIPURA
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February 11, 1957 |
ABDUL JALIL CHOUDHURY Vs. RATHINDRA NATH SEN
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December 18, 1957 |
AMJAD ALI Vs. B.C. BARUA AND ORS.
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November 11, 1957 |
BANK OF THE EAST (1927) LTD. Vs. STATE OF ASSAM AND ANR.
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December 2, 1957 |
BASANTA KUMAR PAL AND ORS. Vs. KAMINI MOHAN PAL
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June 7, 1957 |
BENI LAL SAHA AND ORS. Vs. PRANAB KUMAR SEN, INSPECTOR, CENTRAL EXCISE PREVENTIVE
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August 8, 1957 |
BHANURAM PEGU Vs. THE COMMISSIONER OF HILLS DIVISION AND ANR.
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July 31, 1957 |
BHIRNAN SINGH CHETRI AND ORS. Vs. STATE OF ASSAM AND ORS.
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May 20, 1957 |
BIRENDRA CHANDRA DE Vs. STATE
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June 14, 1957 |
BOROJI MUNIPURINI Vs. THE STATE OF ASSAM AND ORS.
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November 27, 1957 |
DASURAM MIRZAMALL Vs. BALCHAND SURANA
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June 4, 1957 |
DEBENDRA KUMAR DAS Vs. SATISH CHANDRA DAS
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February 26, 1957 |
DHANRAJ AGARWALLA Vs. UNION OF INDIA (UOI) AND ANR.
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July 2, 1957 |
GHANASHYAM DAS MOUR AGARWALLA Vs. FATIK CHANDRA DAS
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February 15, 1957 |
GIRISH CHANDRA NAMASUDRA Vs. MANILAL HAZAM
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January 28, 1957 |
GOLOK CHANDRA KHATANIAR Vs. GARGANARAYAN BARMAN AND ANR
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January 24, 1957 |
H.G. HENSON AND ORS. Vs. M. SULTAN, DEPUTY COMMISSIONER AND ANR.
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August 20, 1957 |
HARENDRA KUMAR MAZUMDAR Vs. DIVISIONAL FOREST OFFICER, LAKHIMPUR DIVISION AND ORS.
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November 26, 1957 |
HEIKRUJAM IBOBI SINGH AND ANR. Vs. MANIPUR ADMINISTRATION (PROSECUTOR)
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September 3, 1957 |
INDRAMONI NATH Vs. LOKENATH BARBHUIYA AND ORS.
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January 11, 1957 |
JNANENDRA CHANDRA NAHA AND ORS Vs. ATAN SENAJIT RAJKUMAR AND ANR
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March 8, 1957 |
JOY SING RAJPUT Vs. BACHHERAJ DUGAR
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June 20, 1957 |
KA DELLISIBON SYNTENG NONGDHAR Vs. THE DURBAR OF THE LYNGDOH OF MAWPHLANG LYNGDOSHIP AND ANR.
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November 12, 1957 |
KIRON CHANDRA DAS Vs. GENERAL MANAGER, NORTH EASTERN RAILWAY AND ANR.
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January 28, 1957 |
KRISHNAPADA COOMAR AND CO. LTD. Vs. STATE OF ASSAM AND ORS.
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May 22, 1957 |
MAHENDRA SINGH AND ORS. Vs. THE STATE
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December 23, 1957 |
MANI BHUSAN CHOWDHURY AND ANOTHER Vs. ON THE DEATH OF ANIL KUMAR ROY, HIS HEIR AND LEGAL REPRESENTATIVES SUNIL KUMAR ROY AND OTHERS
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March 27, 1957 |
MILAPCHAND HIRALAL FIRM Vs. THE UNION OF INDIA (UOI)
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January 16, 1957 |
MIR SAMSUL HUSSAIN Vs. UNION OF INDIA (UOI) AND ORS.
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April 8, 1957 |
MOHANLAL JOGANI RICE AND ATTA MILLS AND ORS. Vs. RAMLAL ONKARMAL FIRM AND ORS.
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May 21, 1957 |
MOHON RICE MILL Vs. HAZARIKA AND ORS.
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March 26, 1957 |
MRS. SUKRITI BALA DUTTA Vs. HEMANTA KUMAR NAG CHOUDHURY AND ANR.
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May 8, 1957 |
PARAMESWARLAL AGARWALLA AND ANR. Vs. ON THE DEATH OF JAY NARAYAN JALAN, HIS HEIRS DALU RAM JALAN AND ANR.
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August 7, 1957 |
PARESH CHANDRA PAUL Vs. THE COMMISSIONER OF TAXES
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February 8, 1957 |
PRAFULLA CH. CHAKRAVARTY AND ORS. Vs. MANAGER, DEWAN TEA ESTATE
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November 18, 1957 |
PREM CHAND ROY Vs. STATE
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May 17, 1957 |
RAJA BHAIRABENDRA NARAYAN BHUP Vs. SUPERINTENDENT OF TAXES DHUBRI
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July 24, 1957 |
RAKESH CHANDRA DAS Vs. S.K. DUTTA AND ORS.
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March 26, 1957 |
RAMESWARALAL BHURAMAL Vs. DWARAKA PRASAD ORS.
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April 22, 1957 |
RIVERS STEAM NAVIGATION CO LTD AND ANR Vs. RADHANATH HAZARIKA AND ORS
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July 18, 1957 |
RIVERS STEAM NAVIGATION CO. LTD. AND ANR. Vs. JALIM MULLA AND ANR.
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June 18, 1957 |
ROHINI KUMAR BHATTACHARJEE Vs. THE STATE OF ASSAM AND ORS.
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January 17, 1957 |
RUKMANAND AJITSARIA Vs. AIRWAYS LTD AND ANR
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August 2, 1957 |
SAFIULLA Vs. THE STATE OF TRIPURA
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March 8, 1957 |
SAGOLSEM BABU SINGH Vs. THIYAM MANI SINGH AND ORS.
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July 19, 1957 |
SARJU KAIRI AND ORS. Vs. PANCHANANDA SARMA AND ANR.
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December 10, 1957 |
SNEHOMOY MITRA AND ANR Vs. RAMPROSAD HIMMATSINGKA AND ORS
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March 4, 1957 |
SONAPUR TEA CO. LTD. Vs. AGRICULTURAL INCOME TAX OFFICER AND ORS.
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May 10, 1957 |
SRI NARSING BIGRAHA AND ANR. Vs. PRAMATHA CHANDRA DAS
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December 12, 1957 |
SRI PRADIP CHOUDHURY Vs. STATE AND ANR.
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July 12, 1957 |
STATE OF MANIPUR Vs. CHUNILAL SARAOGI
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September 3, 1957 |
SUDHIR CH. NAG FOR AND ON BEHALF OF HIS MINOR BROTHER, SUKRIT CH. NAG Vs. STATE OF ASSAM
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December 4, 1957 |
THE STATE Vs. U PIUS LYNGDOH RINA AND ORS.
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September 5, 1957 |
THOUNAOJAM NINGOL INDRANI DEVI Vs. GURUMAYUM NINGOL MAINU DEVI
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December 28, 1957 |
UNION TERRITORY OF TRIPURA Vs. MARFAT ALI
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August 9, 1957 |
WAREPPAM BABU SINGH Vs. MANIPUR ADMINISTRATION
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July 19, 1957 |