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ABDUL AZIZ CHAUDHURY AND ORS. Vs. BARINDRA KUMAR DAS AND ORS.
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December 7, 1956 |
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ABDUL KADIR Vs. GAFUR SHEIKH AND ORS.
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January 12, 1956 |
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AHEIBAM GOKULCHAND SINGH CHAOBA SINGH Vs. STATE OF MANIPUR AND ANR.
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July 24, 1956 |
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AKMAT ALI Vs. THE STATE OF TRIPURA
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December 5, 1956 |
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ALL INDIA TEA AND TRADING CO. LTD. Vs. R.V. SUBRAHMANIAM, DEPUTY COMMISSIONER AND ORS.
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February 17, 1956 |
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ARUN CHANDRA DOWERAH Vs. PANCHU MPDOK AND ORS.
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December 6, 1956 |
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BASANTA GOHAIN Vs. STATE
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August 9, 1956 |
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BEHUBAR CO LTD Vs. COMMISSIONER OF TAXES
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December 10, 1956 |
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BHARAT AUTOMOBILES GAUHATI Vs. STATE OF ASSAM
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July 25, 1956 |
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CHUNILALL RAJENDRA KUMAR Vs. STATE OF MANIPUR AND ANR.
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February 17, 1956 |
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DEBENDRA NATH DEB AND ORS. Vs. HRISHIPADA PURKAYASTHA AND ORS.
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February 14, 1956 |
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DELHI MISTANNA BHANDAR Vs. STATE OF ASSAM
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May 30, 1956 |
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DURGA PRASAD GOENKA Vs. RAMESWAR GOENKA
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June 11, 1956 |
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FIRM RADHAKISHEN BHAGWATI PRASAD Vs. UNION OF INDIA (UOI)
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June 28, 1956 |
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GANESH RAM SHARMA AND ORS. Vs. SECRETARY TO THE GOVERNMENT OF ASSAM, SUPPLY DEPT. AND ORS.
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January 10, 1956 |
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GONITA Vs. THE STATE
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January 27, 1956 |
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HARENDRA NARAYAN DAS Vs. CHAIRMAN, MUNICIPALITY
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March 6, 1956 |
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HARSUKH SARAWGI AND ANR. Vs. MASHULAL KHEMANI AND ANR.
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September 7, 1956 |
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HIRA BARUA AND ANR. Vs. THE STATE
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March 16, 1956 |
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HIRENDRA CHANDRA CHAKRAVARTY AND ORS. Vs. CHANDA SINGH AND ORS.
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August 10, 1956 |
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HRANGA OF FIRST ASSAM RIFLES Vs. NUI OF KULIKAWAN
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April 25, 1956 |
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JALIM CHAND SERAOJI Vs. THE UNION OF INDIA (UOI) AND ANR.
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March 21, 1956 |
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JATINDRA LAL SAHA Vs. NARENDRA CHANDRA DEV BARMAN
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September 27, 1956 |
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JATINDRA NARAYAN DEB Vs. GAURANGA CHANDRA DUTTA BANIK AND ANR.
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November 29, 1956 |
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JIAUDDIN MIA Vs. INDIAN GENERAL NAVIGATION AND RAILWAY CO. LTD. AND ORS.
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February 7, 1956 |
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JITENDRALAL DATTAROY AND ANR. Vs. BHARAT LOAN CO. LTD.
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January 20, 1956 |
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KA SIRIAN MARBANIANG Vs. H. COTTON AND ORS.
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March 8, 1956 |
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KAMAKHYA PRASAD AGARWALLA Vs. STATE
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September 3, 1956 |
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KATAI MIA AND ORS. Vs. SUKHAMAYEE CHAUDHURANI
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August 2, 1956 |
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KERAMAT ALI Vs. ABDUL MATLIB ALI
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February 9, 1956 |
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LALIT MOHAN DEB BURMAN Vs. HRIDOY RANJAN DEB BURMAN
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December 10, 1956 |
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MAHESWAR BHARALI Vs. THE STATE OF ASSAM AND ANR.
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April 11, 1956 |
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MAIDHANDAS AGARWALLA Vs. SRICHARAN BARUA
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May 21, 1956 |
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MD. AZIZUL HAQUE CHAUDHURY AND ANR. Vs. DEBENDRA KUMAR PAL
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July 6, 1956 |
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MT. GIGI AGARWALANI AND ANR. Vs. MT. PANNA AGARWALANI AND ORS.
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January 4, 1956 |
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NAGA KACHARI Vs. THE STATE
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July 18, 1956 |
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NAGENDRA NATH DATTA CHOUDHURY Vs. THE STATE
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August 23, 1956 |
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NANDESWAR CHAKRAVARTY Vs. MAHENDRA NATH SARMA AND ORS.
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February 6, 1956 |
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NARENDRALAL MUKHERJEE Vs. THE STATE
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February 13, 1956 |
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NEMKHOTING AND ORS. Vs. KAMKHOGIN OF MATA VILLAGE
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November 21, 1956 |
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ON DEATH OF AMBAR ALI HIS LEGAL HEIRS SONAHAR ALI AND ORS. Vs. MUKBUL ALI AND ORS.
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March 6, 1956 |
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PANSHI KHULLAKPA AND ORS. Vs. O/C WING H.Q., 4TH BN.
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August 28, 1956 |
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PATRICK DONALD STRACEY Vs. EILEEN STRACEY AND ANR.
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November 26, 1956 |
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PRABHAT CHANDRA CHOUDHURY AND ANR. Vs. SM. SULOCHANA CHAUDHURANI AND ORS.
|
February 14, 1956 |
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PRATAP CHANDRA BISWAS Vs. UNION OF INDIA (UOI)
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January 6, 1956 |
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PROMODE RANJAN ROY Vs. STATE
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June 21, 1956 |
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RAM KISSAN AGARWALLA AND ORS. Vs. MUKTINATH SARMA AND ORS.
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February 14, 1956 |
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RAM KUMAR HIMATSINGHA Vs. GAJENDRA CHANDRA BORA
|
August 16, 1956 |
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RAMESH CHANDRA DEY Vs. STATE OF ASSAM
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July 16, 1956 |
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S.K. BARIA Vs. DY. COMMR. LAKHIMPUR AND ORS.
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September 3, 1956 |
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SAFIULLAH Vs. COMMISSIONER OF INCOME TAX, ASSAM
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June 11, 1956 |
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SAHADAT ALI JOTDAR Vs. THE STATE
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May 21, 1956 |
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SANTI RANJAN DAS GUPTA Vs. DASURAM MIRZAMAL FIRM
|
August 6, 1956 |
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SHYAMA CHARAN DAS S/O LATE NAGAR BASHI DAS OF PANDABPUR Vs. TRIPURA ADMINISTRATION,
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November 12, 1956 |
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SISIR KUMAR DAS PURKAYASTHA Vs. STATE OF ASSAM
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March 14, 1956 |
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SRISTIKAR DOWARAH AND ORS. Vs. A.N. KIDWAI AND ORS.
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May 23, 1956 |
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STATE Vs. YUMNAM BABU SINGH AND ORS.
|
January 31, 1956 |
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SYLHET CO-OPERATIVE CENTRAL BANK LTD. Vs. DHIRENDRA NATH DE
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June 12, 1956 |
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TARA KISHORE DAS Vs. BEHARU BARMAN AND ORS.
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March 15, 1956 |
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THE STATE Vs. DURGESWAR DATTA AND ORS.
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March 23, 1956 |
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THE STATE OF ASSAM Vs. HARNATH BARUA
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December 10, 1956 |
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THOKEHOM TOMBA SINGH AND ORS. Vs. HUIDROM ABUNG SINGH AND ANR.
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December 22, 1956 |
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TINSUKIA MUNICIPAL BOARD AND ANR. Vs. HARIKISSEN LOHIA AND ORS.
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July 20, 1956 |
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TOMBA MIA KHAMBA MIA AND ORS. Vs. LAISANGTHEM CHANDRA SINGH
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December 22, 1956 |
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U. OWING SINGH AND ORS. Vs. KA NOSIBON JYRWA AND ANR.
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February 13, 1956 |
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V.S. SUNDARAM Vs. LAISRAM ACHOU SINGH
|
January 2, 1956 |