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ABDUL MALIK CHOUDHURY AND ORS. Vs. SASHI BHUSAN CHAUDHURY AND ORS.
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August 24, 1955 |
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AMARCHAND PANNALAL Vs. COMMISSIONER OF INCOME TAX
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January 21, 1955 |
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AMULYA RANJAN PAL Vs. MONORANJAN ROY
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July 7, 1955 |
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ANANDI RAM KALITA AND ANR. Vs. MT. CHADURI PACHINIONI
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August 9, 1955 |
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ARUN NARAYAN DEB AND ORS. Vs. M/S. BHARAT AIRWAYS LTD.
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August 5, 1955 |
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BAIDYA NATH ROY Vs. COMMISSIONER OF TAXES AND ANR.
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December 15, 1955 |
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BALARAM KARMAKAR AND ORS. Vs. SUBODH CHANDRA BOSE
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June 20, 1955 |
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BANK OF ASSAM LTD. Vs. GOLOK CHANDRA BARUAH AND ORS.
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February 3, 1955 |
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BARADA KANTA DAS Vs. STATE OF ASSAM
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August 9, 1955 |
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BHATTACHARJEE AND CO. Vs. UNION OF INDIA (UOI) AND ANR.
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May 30, 1955 |
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BHOIRABENDRA NARAYAN Vs. STATE OF ASSAM
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January 21, 1955 |
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BIRENDRA KUMAR CHOUDHURY Vs. ASHUTOSH ADHIKARI
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November 15, 1955 |
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CEMENT MARKETING CO. OF INDIA LTD. Vs. STATE OF ASSAM AND ORS.
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March 22, 1955 |
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DAMODAR GOSWAMI Vs. NARNARAYAN GOSWAMI AND ORS.
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February 14, 1955 |
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DHARANI BAID Vs. SADHU CHARAN RAM BISWAKARMA
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September 7, 1955 |
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DHUBRI LOAN OFFICE LTD. Vs. MEHERJAN BIBI
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November 25, 1955 |
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GARGANARAYAN BARMAN Vs. STATE OF ASSAM
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August 23, 1955 |
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GATHI KOCH AND ORS. Vs. MEHERUDDIN AND ANR.
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July 6, 1955 |
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GIRIJANANDA CHAUDHURY Vs. STATE OF ASSAM AND ANR.
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August 31, 1955 |
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GOPAL KRISHAN MAJUMDAR Vs. STATE OF TRIPURA
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May 7, 1955 |
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HAOBIJAM CHAOYAINA SINGH Vs. HEISNAM MANGI SINGH
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September 21, 1955 |
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HAOBIJAM CHAOYAINA SINGH Vs. HEISNAM MANGI SINGH
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July 29, 1955 |
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HUSAN ALI AND ORS. Vs. GANGA NATH
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July 5, 1955 |
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J.K. CHOUDHURY AND ORS. Vs. HEM CHANDRA CHAKRAVARTY AND ORS.
|
August 26, 1955 |
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JYOTI NATH GANGULY Vs. STATE OF ASSAM AND ORS.
|
January 25, 1955 |
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KALINATH DEVA GOSWAMI Vs. UPENDRA NATH DEVA GOSWAMI
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November 28, 1955 |
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KANAK CHANDRA BAIRAGI Vs. SUPERINTENDENT OF POLICE
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April 21, 1955 |
|
KHODA BAKSH MUNSHI Vs. STATE
|
August 10, 1955 |
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KISHANLAL SINGOL AND ANR. Vs. HARI KISSON LOHIA
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December 9, 1955 |
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KISHORI LAL KANOO Vs. DY. COMMR. AND ORS.
|
January 11, 1955 |
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KRIPA NATHA CHAKRAVARTY AND ORS. Vs. RUP CHAND LUNAWAT
|
March 1, 1955 |
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LAISRAM BOKUL SINGH AND KONDOLEI SINGH Vs. STATE OF MANIPUR THROUGH ITS CHIEF SECRETARY AND ORS.
|
June 28, 1955 |
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LALBAHADUR KESHI CHETRI Vs. STATE
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August 23, 1955 |
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LALTHAW VENGA Vs. LUSHAI HILLS DISTRICT COUNCIL AND ANR.
|
June 21, 1955 |
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MADHAB CHANDRA AND ORS. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
|
July 7, 1955 |
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MAHENDRA PRASAD SINGH AND ANR. Vs. BALLAV CHANDRA HAZARIKA AND ORS.
|
December 23, 1955 |
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MAINAL HAQUE AND ORS. Vs. GANGA PROSAD SARKAR
|
June 8, 1955 |
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MAKHANA KATANI AND ANR. Vs. THANESHWAR SARMA AND ANR.
|
June 15, 1955 |
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MANGILAL AGARWALLA Vs. MT. SOMELI BRAHMANI AND ORS.
|
January 24, 1955 |
|
MD. TAHIR MAJUMDAR Vs. STATE OF ASSAM AND ORS.
|
July 14, 1955 |
|
MEHAR SHEIK Vs. HAMIDA KHATUN
|
July 5, 1955 |
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MOHD. ABUL HUSSAIN Vs. DEPUTY COMMIONER
|
May 20, 1955 |
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MT. SUBASHINI MAJUMDAR AND ANR. Vs. KRISHNA PRASAD MAHATOO AND ORS.
|
August 1, 1955 |
|
MULCHAND BADER Vs. STATE OF ASSAM
|
March 3, 1955 |
|
MULCHAND SERAOGI Vs. SUALAL HARIPRASAD FIRM AND ORS.
|
August 5, 1955 |
|
NAMAR ALI Vs. KHALWAN GOALA AND ORS.
|
May 16, 1955 |
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NARAYAN LAL MAHESWARI AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
July 18, 1955 |
|
NINGOMBAM DAMU SINGH Vs. KHAIDEM MANGOLJAO SINGH AND ORS.
|
December 22, 1955 |
|
NURUDDIN AHMED Vs. STATE OF ASSAM AND ORS.
|
August 31, 1955 |
|
PRABIR RAM BOROOAH Vs. ALBERT DAVID LTD.
|
September 2, 1955 |
|
RALLIS INDIA LTD. Vs. ASSAM TRADING CO-OPERATIVE LTD.
|
August 17, 1955 |
|
RAM DURLAV MITRA Vs. STATE
|
May 16, 1955 |
|
RAM MANOHAR LOHIA Vs. V.S. SUNDARAM
|
April 26, 1955 |
|
RIVER STEAM NAVIGATION CO. LTD. AND ANR. Vs. SHYAM SUNDAR TEA CO. LTD.
|
July 15, 1955 |
|
SENAIRAM DOONGARMALL Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1955 |
|
SHAMSUL ISLAM Vs. GOVERNMENT OF TRIPURA
|
September 10, 1955 |
|
SITARAM AGARWALLA Vs. RAJENDRA CHANDRA PAL AND ORS.
|
June 15, 1955 |
|
STATE OF ASSAM Vs. SAYADUR RAHMAN
|
July 6, 1955 |
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SURENDRA NATH KOLEY AND ORS. Vs. KALI KUMAR SEN AND ANR.
|
July 25, 1955 |
|
THANSINGH NATHMAL AND ORS. Vs. A. MAJID, SUPERINTENDENT OF TAXES AND ORS.
|
July 25, 1955 |
|
U WELL LYNGDOH AND ORS. Vs. B.M. ROY AND ORS.
|
March 14, 1955 |
|
UKAKHASIA UCHAI KHASIA Vs. MANIPUR STATE
|
March 15, 1955 |
LOGIN