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ABDUL GANI AND ORS. Vs. SETTLEMENT OFFICER AND ORS.
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April 27, 1954 |
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ABDUL WAHED AND ANOTHER Vs. ANSAR ALI AND ANOTHER
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September 8, 1954 |
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AKBAR ULLA AND ORS. Vs. FARMAJ ULLA
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August 6, 1954 |
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AMAR PRASAD BARAU Vs. THE STATE OF ASSAM AND ORS.
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May 6, 1954 |
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ASHUTOSH BHATTACHERJEE Vs. STATE OF TRIPURA
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May 3, 1954 |
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ASSOCIATED BANK OF TRIPURA LTD. (IN LIQUIDATION) Vs. SONATAN GOPE
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February 10, 1954 |
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AYUB ALI Vs. HARINARAYAN KANU & ANOTHER
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December 13, 1954 |
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AZIZUL HAQUE AND ORS. Vs. RAMDHARI RAM KUNIA AND ORS.
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July 14, 1954 |
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BARMURA LALUNG AND ANR. Vs. JARA SINGH HAZARIKA
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July 16, 1954 |
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BIR BAHADUR Vs. STATE
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May 21, 1954 |
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BULBULI BORTHAKUR Vs. ASSAM PUBLIC SERVICE COMMISSION
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December 1, 1954 |
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COLLECTOR OF DARRANG Vs. PHANI BHUSAN BOSE
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April 23, 1954 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. JNANENDRA NATH SAIKIA, A.C.A., CHARTERED ACCOUNTANTS
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May 20, 1954 |
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DAMBARUDHAR BARUA Vs. CHAIRMAN, LOCAL BOARD AND ORS.
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July 27, 1954 |
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DEBENDRA CHANDRA PALIT Vs. GIRINDRA KUMAR PAL
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July 7, 1954 |
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DHARMESWAR KALITA Vs. UNION OF INDIA (UOI) AND ANR.
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July 21, 1954 |
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E. MUHON SINGH Vs. MANIPUR STATE
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March 26, 1954 |
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GANESH GOGOI Vs. STATE
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April 9, 1954 |
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GAUHATI UNIVERSITY Vs. SAILESH RANJAN DEB
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May 14, 1954 |
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GIRIBALA CHOUDHURY AND ORS. Vs. USHANGINI DEBI
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December 6, 1954 |
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GOPAL DAS Vs. STATE OF ASSAM AND ANR.
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June 15, 1954 |
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GOPAL KRISHNA DEB AND OTHERS Vs. JAGADINDRA KISHORE DEV BARMA AND OTHERS
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September 7, 1954 |
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GUMANTA MOHAN DEB Vs. ABDUL KARIM MIA
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May 5, 1954 |
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HANUMAN PRASAD AGARWALLA Vs. RABINDRALAL BARUA AND ANR.
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July 6, 1954 |
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HARAN CHANDRA LAHKAR Vs. KRISHNA KANTA DAS
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August 25, 1954 |
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HIRANMOY BHATTACHERJEE AND ANR. Vs. STATE OF ASSAM AND ANR.
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May 31, 1954 |
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HOLIRAM GAONBURA Vs. REMESWAR DAS
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July 14, 1954 |
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J.C. MEDHI, REGISTRAR, ASSAM HIGH COURT Vs. FRANK MORAES, RESIDENT EDITOR, THE TIMES OF INDIA AND ORS.
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April 27, 1954 |
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JAGADINDRA KISHORE DEV BARMA Vs. ARDHENDU PAL
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March 11, 1954 |
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JAGADISH PRASAD KHAKALIA Vs. FIRM JESRAJ TALAKCHAND LALCHAND
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June 14, 1954 |
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JAMSER ALI Vs. STATE OF TRIPURA
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January 11, 1954 |
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JEWAN SINGH AND ORS. Vs. MANDALAL AGARWALLA AND ORS.
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March 31, 1954 |
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JIBANRAM JESRAJ FIRM AND ORS. Vs. DASURAM MIRJAMAL FIRM
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December 22, 1954 |
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JULIA ALIAS ABDUR RAHMAN Vs. STATE
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June 17, 1954 |
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KALI KANTA CHOUDHURY AND ORS. Vs. STATE OF ASSAM AND ORS.
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May 26, 1954 |
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KANTA PROSAD SINGH AND ORS. Vs. STATE TRANSPORT AUTHORITY AND ORS.
|
June 15, 1954 |
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KAPILDEORAM BAIJNATH PROSAD Vs. J.K. DAS AND ORS.
|
March 1, 1954 |
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KHAGESH CHANDRA Vs. CHANDRA KANTA BARUA AND ANR.
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March 26, 1954 |
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KINARAM DAS Vs. STATE
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May 20, 1954 |
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LAL MOHAN GHOSH Vs. RAMANATH SHAHA AND OTHERS
|
August 5, 1954 |
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MADHAB CHANDRA DAS AND ORS. Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
|
May 14, 1954 |
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MANIPUR STATE Vs. LAISRAM BOKUL SINGH
|
July 29, 1954 |
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MANIPUR STATE Vs. LAISRAM BOKUL SINGH,
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March 31, 1954 |
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MOHAMMAD SABED ALI Vs. THULESVAR BORAH
|
May 28, 1954 |
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MST. SULOCHANA BHUMIZ AND ORS. Vs. BHAT KURMI
|
July 27, 1954 |
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MT. LADI AGARWALLANI AND ANR. Vs. KEOLRAJ SETHI
|
November 22, 1954 |
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N. PURKAYASTHA AND ANR. Vs. UNION OF INDIA (UOI)
|
July 20, 1954 |
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N.C. BOSE Vs. PROBODH DUTTA GUPTA
|
December 23, 1954 |
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NARENDRA GOSWAMI Vs. STATE
|
July 20, 1954 |
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PARAKINKAR CHAKMA Vs. STATE OF TRIPURA
|
December 16, 1954 |
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PRASANNA KACHARI AND ORS. Vs. DEWAN GARJAN ALI
|
March 30, 1954 |
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PUTUL CHANDRA BORA Vs. STATE
|
July 28, 1954 |
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RAJAB ALI Vs. STATE
|
April 5, 1954 |
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RAM KRISHNA RUHIDAS AND ANOTHER Vs. MUHAMMED MAHAHAR
|
August 4, 1954 |
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S.K. DAS Vs. DISTRICT MAGISTRATE
|
July 13, 1954 |
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SAGOLSEM INDRAMANI SINGH AND ORS. Vs. STATE OF MANIPUR
|
May 26, 1954 |
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SAIFUDDIN SEKH Vs. MST. SONEKA BIBI
|
August 5, 1954 |
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SARBESWAR BARDOLOI Vs. U.K. GOHAIN, JUDGE, INDUSTRIAL TRIBUNAL AND ANR.
|
December 23, 1954 |
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SMT. BIDYA SUNDARI SAHA AND OTHERS Vs. ROHIDASH BAIRAGI AND OTHERS
|
December 17, 1954 |
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SMT. MONORAMA SINGH Vs. SMT. BENODINI DEVI AND OTHERS
|
November 24, 1954 |
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STATE Vs. ALI HAFIZ MIA AND ORS.
|
September 30, 1954 |
|
STATE Vs. MOHANLAL SUTADIYA
|
July 21, 1954 |
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STATE Vs. NARAMUDDIN AHMED
|
April 6, 1954 |
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STATE OF ASSAM Vs. INDRA BHUYAN
|
April 27, 1954 |
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SURESH KARMAKAR Vs. SEKH ISHU
|
August 7, 1954 |
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TIRTHA BAHADUR BHOJAL Vs. STATE
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July 27, 1954 |
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U MISTIR WALLANG NONGSEH Vs. KA EPHREBAN WALLANG NONGSEH
|
May 25, 1954 |
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U. RAM LATO Vs. THE STATE
|
December 6, 1954 |
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USHA RANJAN BANIK Vs. COLLECTOR OF CENTRAL EXCISE & LAND CUSTOMS, SHILLONG
|
March 8, 1954 |
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ZARATON NESSA AND ORS. Vs. FAIZUR RAHMAN AND ORS.
|
December 23, 1954 |
LOGIN