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ABDUL RASHID Vs. THE DEPUTY COMMISSIONER DARRANG AND ANR.
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August 20, 1953 |
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AIDEW SANDIQUE Vs. R.R. BHARADAI
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July 14, 1953 |
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AKAN CHUTIA Vs. STATE
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June 3, 1953 |
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AMRITLAL DAS Vs. GOVT. OF ASSAM AND ORS.
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December 15, 1953 |
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ANIL KUMAR BISWAS Vs. THE DEPUTY COMMISSIONER AND ORS.
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February 10, 1953 |
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ARABINDA BARMA AND ORS. Vs. CHANDRA KANTA
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October 26, 1953 |
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ARSHAD ALI LASKAR AND ORS. Vs. TAHIR ALI LASKAR AND ANR.
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May 21, 1953 |
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ASAR ALI AND ORS. Vs. THE STATE
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March 4, 1953 |
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ASROB ALI LASKAR AND ORS. Vs. MANUHAR ALI MAJUMDAR AND ORS.
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February 10, 1953 |
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ASSAM FISHERIES FARMS AND INDUSTRIES LTD. Vs. THE DEVELOPMENT COMMISSIONER AND ORS.
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March 11, 1953 |
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BAMASUNDARI DEBI AND ORS. Vs. COLLECTOR OF DARRANG
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February 6, 1953 |
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BHAGIRATHMAL AGARWALLA Vs. SOHANLAL SERAOGI
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July 27, 1953 |
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BHAIRABENDRA NARAYAN BHUP Vs. STATE OF ASSAM
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March 30, 1953 |
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BHAWARJIT CHETRI Vs. KEDARMAL BANARASILAL
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June 8, 1953 |
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BHUGIRAM HAZARIKA Vs. SUPDT. OF POLICE AND ORS.
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June 10, 1953 |
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BIJOY CHANDRA Vs. STATE OF ASSAM AND ORS.
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May 5, 1953 |
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CHANDRA MOHAN SAHA AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
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April 16, 1953 |
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COMMERCIAL CARRYING CO. (ASSAM) LTD. AND ANR. Vs. COMMISSIONER OF INCOME TAX
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May 29, 1953 |
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DALBAHADUR CHETRI AND ANR. Vs. THE STATE
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January 30, 1953 |
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DIMBESWAR DATTA AND ORS. Vs. DEPUTY COMMR. SIBSAGAR AND ANR.
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February 19, 1953 |
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E MUHON SINGH Vs. MANIPUR STATE
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December 18, 1953 |
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G.C. BEZBARUA Vs. STATE OF ASSAM AND ORS.
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September 19, 1953 |
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GHANASYAM DAS AND ORS. Vs. STATE AND ORS.
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March 6, 1953 |
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GOVINDA CHANDRA SAHA Vs. GURUDHAN SAHA
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December 7, 1953 |
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HALADHAR BHOWMIK Vs. JULMAT BEPARI
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July 7, 1953 |
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HAREN KALITA Vs. THE STATE
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April 29, 1953 |
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HIMENDRA CHANDRA DAS Vs. THE GAUHATI UNIVERSITY AND ORS.
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August 18, 1953 |
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JAGAT CH PAUL Vs. DHIRENDRA CHANDRA PAUL
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January 9, 1953 |
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JAHUR MIA Vs. STATE
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April 27, 1953 |
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JESRAJ JIWANRAM Vs. COMMISSIONER OF INCOME TAX
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February 3, 1953 |
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JITENDRA NARAYAN DEB AND ORS. Vs. STATE OF ASSAM
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March 16, 1953 |
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JYOTIKANA CHOWDHURANI Vs. COMMISSIONER OF INCOME TAX
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August 10, 1953 |
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KHAGENDRA NATH BARBORA Vs. THE STATE
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February 24, 1953 |
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KISSENLAL AGARWALLA Vs. NAGARMAL AGARWALLA AND ORS.
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March 3, 1953 |
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LABANYA CHANDRA AND ANR. Vs. THE STATE OF ASSAM AND ORS.
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April 28, 1953 |
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MAHAMMAD HUSSAIN Vs. THE STATE
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August 19, 1953 |
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MAHBOOB KHAN Vs. DEPUTY COMMISSIONER AND ORS.
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January 21, 1953 |
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MAIDHAN DAS AGARWALLA Vs. R.B. MEDHI
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June 17, 1953 |
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MALCHAND AGARWALA Vs. SANTOLAL AGARWALLA
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November 29, 1953 |
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MALCHAND AGARWALA Vs. SANTOLAL AGARWALLA
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August 20, 1953 |
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MANGALCHAND GOBARDHAN DAS Vs. COMMISSIONER OF INCOME TAX, ASSAM
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November 13, 1953 |
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MANIPUR STATE Vs. NAOSEKPAM NIMAI SINGH
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April 25, 1953 |
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MANIRUDDIN AHMED Vs. CHUNILAL DHARAMCHAND AND ORS.
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November 27, 1953 |
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MOHANLAL BAKLIWAL Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY AND ORS.
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November 25, 1953 |
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MOHENDRA LAL Vs. RAMPRASAD PADARATH
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November 24, 1953 |
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MT. HAMIDA KHATOON Vs. SHIBANANDA BHANDARI AND ORS.
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January 22, 1953 |
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MUKSUD ALI Vs. SAJAN ALI
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April 16, 1953 |
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NALINI KUMAR DEY Vs. STATE OF TRIPURA
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February 3, 1953 |
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NINGOL MAIBAM ONGBI TOMBI DEVI AND OTHERS Vs. KHOUDON SINGH AND ANOTHER
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August 25, 1953 |
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NRIPENDRA KUMAR RAY Vs. KULARAM DAS AND ANR.
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February 23, 1953 |
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ONKARMAL JWALAPROSAD AND ORS. Vs. COMMR. OF TAXES
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May 5, 1953 |
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PARESH CHANDRA DAS GUPTA Vs. DEPUTY COMMISSIONER AND ORS.
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July 29, 1953 |
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PHANI BHUSAN DAM Vs. STATE TRANSPORT AUTHORITY AND ANR.
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June 16, 1953 |
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PRAN GOBINDA ROY Vs. BIRENDRA CH ROY
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April 9, 1953 |
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RAHIMUDDIN SHEIKH AND ORS. Vs. SARIFAN NESA AND ORS.
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November 9, 1953 |
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RAJ MOHAN DAS Vs. MIRZAMAL AGARWALLA
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February 16, 1953 |
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RAMDAYAL CHAMAR Vs. THE STATE
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June 12, 1953 |
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RAMESH CHANDRA BORA Vs. BANK OF ASSAM LTD. AND ORS.
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April 10, 1953 |
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RAMESH CHANDRA BORA Vs. BANK OF ASSAM, LTD. AND OTHERS
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May 1, 1953 |
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RAMESH CHANDRA MALAKAR Vs. STATE
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March 12, 1953 |
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RAMKIRIT GOALA Vs. MAHESH PRASHAD HALWAL
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June 12, 1953 |
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RASHID ALI Vs. DARPARAM NAMASUDRA AND ORS.
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November 12, 1953 |
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SABARU RAM IZARDAR Vs. THE STATE OF ASSAM AND ORS.
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January 30, 1953 |
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SAFU MIA AND ORS. Vs. THE STATE
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February 6, 1953 |
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SAJID MIA MAJUMDAR AND ORS. Vs. ABDUL SATTAR GANI
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December 2, 1953 |
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SAMIRUDDIN SHEIKH Vs. SUB-DIVISIONAL OFFICER AND ORS.
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August 20, 1953 |
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SANDHIRAM MAHAJAN Vs. DEPUTY COMMISSIONER
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March 6, 1953 |
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SARAPADA JAMATIA Vs. STATE
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July 3, 1953 |
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SASHI BHUSAN CHAKRABORTY Vs. BIRENDRA KUMAR SIL
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June 3, 1953 |
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SINDURANI CHOUDHURY AND ORS. Vs. THE STATE OF ASSAM
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July 17, 1953 |
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SONAULLA SHEIKH AND ORS. Vs. SULOCHANA CHOUDHURY AND ORS.
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April 26, 1953 |
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SONAULLA SHEIKH AND OTHERS Vs. SULOCHANA CHOUDHURY AND OTHERS
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January 9, 1953 |
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SOWGAIJAM NINGTHEMJAO SINGH AND ANOTHER Vs. JABAR MIA BABU MIA AND OTHERS
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May 27, 1953 |
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SUPRAVA DEB ROY Vs. STATE OF ASSAM
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February 11, 1953 |
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SUROJ MIA Vs. ABDUL MAJID
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March 11, 1953 |
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THE ASSAM COMPANY LTD. Vs. THE STATE OF ASSAM AND ORS.
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March 6, 1953 |
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UNION OF INDIA (UOI) Vs. THE BANK OF THE EAST LTD. AND ORS.
|
February 10, 1953 |
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UNION OF INDIA (UOI) AND ANR. Vs. KEDARNATH AGARWALLA
|
May 26, 1953 |
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UPENDRA CHANDRA DEY AND ORS. Vs. STATE
|
December 15, 1953 |
LOGIN