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ABDUL AZIZ Vs. THE STATE
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July 31, 1952 |
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ABDUL BARI Vs. ASRAB ALI
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February 26, 1952 |
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ABDUL HAMID KHAN AND ORS. Vs. TRIDIP KUMAR CHANDA AND ANR.
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February 14, 1952 |
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ABDUL HUSSAIN AND ORS. Vs. THE DEPUTY COMMR. AND ORS.
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March 20, 1952 |
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ABDUL RAHIM, IST PARTY Vs. ABDUL MUKTADIN
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January 21, 1952 |
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ACHINTA KUMAR BHATTACHARJEE Vs. THE STATE
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July 7, 1952 |
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AKEILA SHEIKH AND ANR. Vs. THE STATE
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August 1, 1952 |
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AMBARAM HALOI Vs. THE STATE
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March 21, 1952 |
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ANGOM KALA SINGH AND ORS. Vs. MANIPUR STATE
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November 24, 1952 |
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ASHA DAS Vs. STATE
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July 16, 1952 |
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ASWINI KUMAR Vs. GAYA PRASAD AND ANOTHER
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May 7, 1952 |
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ATUL CHANDRA Vs. STATE OF TRIPURA
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August 7, 1952 |
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ATUL KRISHNA BANERJEE Vs. BHOWRILAL SERAOGI
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March 13, 1952 |
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BADAL SAMSER ALI Vs. STATE
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March 6, 1952 |
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BANAMALI ROY Vs. PREMDAYAL CHAUDHURY AND OTHERS
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February 21, 1952 |
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BARADA KANTA DAS Vs. SURENDRA CHANDRA DAS AND ANR.
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April 10, 1952 |
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BHAGAWAN RAM KAIRI Vs. RADHIKA RANJAN DAS AND ORS.
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May 6, 1952 |
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BHOGIRAM NAMASUDRA Vs. SONDHAN DAS AND ORS.
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May 1, 1952 |
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BISWANATH AGARWALLA Vs. STATE
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February 8, 1952 |
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BRIJLAL GOALA AND ORS. Vs. THE STATE
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April 28, 1952 |
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BUNBAI CHETIANI AND ANR. Vs. MAHENDRA NATH SAIKIA
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July 17, 1952 |
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CHANNING SANGMA Vs. SINGSAN SANGMA
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December 4, 1952 |
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CHUNILAL KANHAIYALALL Vs. THE CHAIRMAN, PALASHBARI TOWN COMMITTEE
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December 16, 1952 |
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CHUNILAL PATUA AND ANR. Vs. THE STATE OF ASSAM
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January 9, 1952 |
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DEPU KACHARI AND ORS. Vs. PADMA KANTA BARUA
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April 10, 1952 |
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DHAN BAHADUR GHORTI Vs. STATE
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February 14, 1952 |
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DHANBAHADUR GHORTI Vs. THE STATE OF ASSAM
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August 21, 1952 |
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DIGENDRA CHANDRA PAL Vs. RADHA BALLAV PAL
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September 4, 1952 |
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ELEHUS MIA Vs. ALI AHMED KAZI
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October 10, 1952 |
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FALGUNI SINGH Vs. MD. KERAMAT ALI
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May 16, 1952 |
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G.C. BARDOLOI Vs. COLLECTOR OF KAMRUP
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April 1, 1952 |
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GADADHAR SAHARIA Vs. AMBIKA KUMAR
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May 14, 1952 |
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GEDENG SUT AND ANR. Vs. THE STATE
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December 22, 1952 |
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GHANASHYAM DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
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December 19, 1952 |
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GHANASYAM DAS Vs. BAJRANGLAL AGARWALLA AND ANOTHER
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March 13, 1952 |
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GIRIDHARILAL SURANA Vs. MIRZAMAL AGARWALLA
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March 3, 1952 |
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GOLAMJAT SINGH Vs. STATE
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May 23, 1952 |
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H.C. KHAN AND ANR. Vs. PURNI AGARWALLANI AND ANR.
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February 21, 1952 |
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HABIB ALI Vs. ABDUL RASHID AND ANOTHER
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May 5, 1952 |
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HABIRAM DEKA Vs. STATE
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June 5, 1952 |
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HAKU MIYA Vs. STATE OF TRIPURA
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April 2, 1952 |
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HANUMANBAX AGARWALLA Vs. SUB-DIVISIONAL OFFICER, SIBSAGAR AND ANOTHER
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April 1, 1952 |
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HARIDAS DEKA Vs. STATE
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May 22, 1952 |
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HARIDAS TAPADAR Vs. SAILENDRA CHANDRA DE (MINOR) AND ANR.
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June 5, 1952 |
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HIMANGSHU SEKHAR PURKAYASTHA Vs. THE STATE OF ASSAM REPRESENTED BY THE D.F.O. NOWGONG
|
August 7, 1952 |
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HIMATSINGKA TIMBER LTD. Vs. KUMUDINI DUTTA
|
August 21, 1952 |
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HIMATSINGKA TIMBER LTD., A REGISTERED CO. Vs. KUMUDINI DUTTA
|
February 8, 1952 |
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HURMAT ALI Vs. MATLIB ALI
|
February 11, 1952 |
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IMAN ALI AND ORS. Vs. THE STATE
|
May 19, 1952 |
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JAGAT CHANDRA DE Vs. GOPALRAM DAS
|
May 26, 1952 |
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JALTIRAM CHOUDHURY AND ORS. Vs. KRISHNA KANTA RAJBANSI AND ORS.
|
May 8, 1952 |
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JATA HADIA Vs. MYLLIEM STATE AND ANR.
|
June 5, 1952 |
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JATINDRA MOHAN DEB AND ORS. Vs. RAJANI KANTA CHOUDHURY
|
July 16, 1952 |
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JYOTIRINDRA NARAYANA SINHA CHOUDHURY AND ORS. Vs. THE STATE OF ASSAM
|
July 2, 1952 |
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KABIRAM Vs. ANANDIRAM
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February 5, 1952 |
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KALIKANTA BARMAN AND ORS. Vs. RAINATH BARMON
|
February 26, 1952 |
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KAMAL CHANDRA Vs. MAHESH CHANDRA
|
July 15, 1952 |
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KAMINI KUMAR DAS Vs. BHIM KANTA KEOT AND ANR.
|
May 5, 1952 |
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KAMINI KUMAR PAL Vs. THE STATE OF ASSAM
|
April 10, 1952 |
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KRISHNA KANTA Vs. STATE
|
September 4, 1952 |
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LAL MOHAN PAUL Vs. STATE OF TRIPURA
|
September 8, 1952 |
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LALIT MOHAN PAL AND ORS. Vs. STATE AND ANR.
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March 14, 1952 |
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LAMBODAR DOWRAH Vs. PRIYANATH DOWRAH
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March 6, 1952 |
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LIANTHLIRA Vs. STATE
|
April 30, 1952 |
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LOHIT CHANDRA AND ANR. Vs. RONGDEB GOSWAMI AND ANR.
|
February 1, 1952 |
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MAHAMMAD SHEIKH Vs. RAMESH CHANDRA DE
|
November 28, 1952 |
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MAHESWAR TALUKDAR Vs. BHUPENDRA KALITA
|
January 24, 1952 |
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MAHI CHANDRA BORAH Vs. SECRETARY, LOCAL SELF-GOVERNMENT, STATE OF ASSAM AND OTHERS
|
March 13, 1952 |
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MAHIM CHANDRA DATTA Vs. UNION OF INDIA
|
December 19, 1952 |
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MAHINDRA MOHAN LAHIRI Vs. STATE OF ASSAM
|
August 1, 1952 |
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MANIPUR STATE Vs. SALAM CHAOREN SINGH
|
July 28, 1952 |
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MARJIT KUMAR SINGH Vs. SUDHAMOY BHATTACHARYYA
|
November 7, 1952 |
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MATHORAM BORO Vs. MT. SUNDARI KACHARINI
|
May 27, 1952 |
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MD. LUTFULLA SAHEB Vs. GAUHATI BANK LTD. AND ORS.
|
December 2, 1952 |
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MEGHO SINGH PAMJOU SINGH Vs. AHONG SINGH AND ORS.
|
October 15, 1952 |
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MOHANLAL JOGANI RICE AND ATTA MILLS Vs. STATE OF ASSAM
|
August 1, 1952 |
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MOHI CHANDRA Vs. SECY., LOCAL SELF-GOVERNMENT OF ASSAM AND ANR.
|
July 18, 1952 |
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MT. DUKHUNI BIBI AND ANR. Vs. KHALILOOR RAHMAN
|
August 14, 1952 |
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MT. KAMAL DEBI AND ORS. Vs. PANNALAL AGARWALLA
|
April 4, 1952 |
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MUSLIM SHAH Vs. THE STATE
|
April 30, 1952 |
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NARAYAN SAHA Vs. THE STATE
|
April 3, 1952 |
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NAYAN RAM DAS AND ANR. Vs. PRASANNA KUMAR DAS
|
June 17, 1952 |
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NOWAB ALI Vs. STATE
|
April 1, 1952 |
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NRIPENDRA KUMAR Vs. NAUMONI DAS
|
January 11, 1952 |
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P.K. SUBBIAH Vs. STATE
|
June 10, 1952 |
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PABITRA MOHAN MAJUMDAR Vs. NUR MD. KHALIFA AND ORS.
|
July 11, 1952 |
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PADMANAVA BHATTACHARYYA Vs. BIDHU BHUSAN DAS
|
October 10, 1952 |
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PHUKAN ALI AND ORS. Vs. MT. SAHJADI AND ORS.
|
December 17, 1952 |
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PURANMAL AGARWALLA AND ORS. Vs. RAUTMAL PINCHA
|
July 18, 1952 |
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RAM DAHIN BAHANI PROSAD BANIA AND RAM DAIN BAHALI PROSAD BANIA FIRM Vs. RAGHUNANDAN NUNIA AND ANOTHER
|
April 30, 1952 |
|
RAM NARAYAN NANDALAL Vs. STATE OF ASSAM
|
August 6, 1952 |
|
RAMDHARI SINGH Vs. THE STATE OF ASSAM
|
April 3, 1952 |
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RAMJIDAS GANPATRAI AND OTHERS Vs. THE STATE OF ASSAM
|
March 27, 1952 |
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RAMNIWAS SATYANARAYAN AND OTHERS Vs. COMMISSIONER OF TAXES, ASSAM
|
May 27, 1952 |
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RUP CHAND MORAN AND ANR. Vs. BHAGALU SINGH
|
July 9, 1952 |
|
SAGARMAL SAWARMAL Vs. STATE OF ASSAM
|
July 29, 1952 |
|
SAHADAT ALI Vs. STATE OF ASSAM
|
November 18, 1952 |
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SAILENDRA KUMAR DATTA Vs. THE SHILLONG CO-OPERATIVE TOWN BANK, LTD.
|
February 21, 1952 |
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SALIGRAM RAI CHUNILAL BAHADUR AND CO. Vs. ABDUL GANI AND ORS.
|
May 28, 1952 |
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SAMAR ROY GHATWAR AND ANR. Vs. DINANATH AND ANR.
|
August 21, 1952 |
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SANKAR LAL TEWARI Vs. ABDUL RAHMAN
|
March 24, 1952 |
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SENAIRAM DOONGARMALL Vs. THE STATE OF ASSAM
|
August 19, 1952 |
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SERAJUDDIN AHMED Vs. STATE
|
April 20, 1952 |
|
SERAJUDDIN AHMED AND ORS. Vs. STATE
|
April 29, 1952 |
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SINGDON MARAK Vs. NONEL MECHIK
|
May 29, 1952 |
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SINGRAM MARAK Vs. STATE
|
May 26, 1952 |
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STANLEY WILFRED D'SILVA Vs. AGNES D'SILVA
|
May 27, 1952 |
|
STAT Vs. JUDHABIR CHETRI
|
July 28, 1952 |
|
STATE Vs. SATISH SANGMA
|
April 28, 1952 |
|
STATE Vs. DALMA MARAK
|
February 20, 1952 |
|
STATE Vs. GEDENG SUT
|
June 9, 1952 |
|
STATE Vs. BABAR ALI
|
February 26, 1952 |
|
STATE OF ASSAM Vs. RAMANI MOHAN CHANDA
|
May 5, 1952 |
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SURESH CHANDRA BHOWMIK Vs. SURESH CHANDRA KAPALI
|
September 2, 1952 |
|
TEK BAHADUR Vs. DEBI SINGH AND ORS.
|
May 29, 1952 |
|
TILAK SINGH Vs. THE STATE
|
April 28, 1952 |
|
TRIPURA MODERN BANK LTD Vs. SUSHIL CHANDRA DUTTA
|
August 21, 1952 |
|
U MITIAN MATANG AND ORS Vs. KA JESI AND ANR
|
January 30, 1952 |
|
U. KINO KHARBANGAR Vs. U. KYRON
|
June 4, 1952 |
|
UNION OF INDIA Vs. MOHIM CHANDRA DUTTA
|
April 1, 1952 |
|
UNION OF INDIA (UOI) Vs. RAM KAMAL BEZBARUA AND ORS.
|
November 21, 1952 |
|
UNION OF INDIA (UOI), RAILWAY ADMINISTRATION Vs. ASSAM VALLEY SUPPLY SYNDICATE
|
May 7, 1952 |
|
UNION OF INDIA (UOI), REPRESENTING ASSAM (NOW N.E.) RAILWAY Vs. INDU BARUA AND ANR.
|
August 8, 1952 |
LOGIN