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ABDUL GAFUR Vs. GOVT. OF TRIPURA
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March 30, 1951 |
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ABDUL SAMAD Vs. THE STATE
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April 20, 1951 |
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AGHOR CH DEV BARMA Vs. GOVT OF TRIPURA
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February 5, 1951 |
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AJOY KUMAR MUKHOPADHAYA Vs. PUSPABALA CHAUDHURY AND ANOTHER
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July 27, 1951 |
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ALLAMBAG TEA & TRADING CO. LTD Vs. UNITED BANK OF INDIA LTD
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November 26, 1951 |
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AMRIT BHATTACHARJYA Vs. THE STATE
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August 29, 1951 |
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ANANTA OJAH Vs. HAZI OSIMUDDIN SADAGAR
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February 27, 1951 |
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ANANTA RAM KOCH Vs. STATE
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January 12, 1951 |
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ANDHURAM Vs. SOBHARAM HALOI AND ANOTHER
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December 6, 1951 |
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ANILESH CHANDRA Vs. STATE
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February 2, 1951 |
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ANNADA KUMAR Vs. RADHANATH BARTHAKUR
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December 4, 1951 |
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ANWAR HUSSAIN Vs. STATE
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August 29, 1951 |
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ASKARAN PANCHIRAM FIRM Vs. RABIN BROTHERS & ANOTHER
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November 27, 1951 |
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ASSAM SUPPLIES LTD. Vs. THE UNION OF INDIA AND OTHERS
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November 27, 1951 |
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ASWINI KUMAR SINHA AND ANR. Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS, SHILLONG
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November 19, 1951 |
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BADRINARAYAN AGARWALLA Vs. BHUPENDRA KUMAR DHAR AND ANR.
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July 30, 1951 |
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BANGSHILAL BHORA AND ANR. Vs. ROWTMAL PATWARI AND ANR.
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July 11, 1951 |
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BANKA CHANDRA LASKAR Vs. SHYAMA CHANDRA CHOWDHURY
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September 17, 1951 |
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BANKSHIDHAR AGARWALLA Vs. THE STATE
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July 25, 1951 |
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BHARATESWARI BARMAN AND ANR. Vs. MANDIRABALA BHAKTANI AND ANR.
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August 23, 1951 |
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BHASKARMALLA BARUA AND ORS. Vs. JOYNARAIYAN CHENEHIRAM FIRM
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June 22, 1951 |
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BIDYARAM KALITA AND OTHERS Vs. BIRDATTA KALITA
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August 1, 1951 |
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BISWANATH RAJANIKANTA ROY CHOUDHURY, A REGISTERED FIRM Vs. CHUNILAL KANAILAL FIRM
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December 3, 1951 |
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CHANDI PROSAD Vs. THE REGIONAL TRANSPORT AUTHORITY
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July 9, 1951 |
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CHANDI RAM DEKA Vs. JAMINI KANTA DEKA
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February 6, 1951 |
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CHAUTHMAL AGARWALLA Vs. THE UNION OF INDIA
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December 19, 1951 |
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CHUNILAL BHOOPAL Vs. AMARENDRA CHANDRA DUTTA
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June 8, 1951 |
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DAMBARUDHAR INJAL AND ORS. Vs. THE STATE
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June 13, 1951 |
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DHARMESWAR KALITA Vs. THE STATE
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March 16, 1951 |
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DULAR KUMAR AND ANOTHER Vs. THE STATE
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August 29, 1951 |
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DURGA PROSAD GOENKA Vs. DEBIDUTT SARAFF
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August 23, 1951 |
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ELANGBAM DHARMA SINGH Vs. STATE OF MANIPUR
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October 30, 1951 |
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FORCHING RAVA AND ORS. Vs. THE STATE
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April 3, 1951 |
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GIRIJA SANKAR SUKUL AND OTHERS Vs. NAYAN CHANDRA DAS AND OTHERS
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May 30, 1951 |
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GOBINDA BISWAS AND ORS. Vs. THE STATE
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February 9, 1951 |
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GOVT OF TRIPURA Vs. ABDUL GOFUR
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March 20, 1951 |
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GOVT. ADVOCATE AND PUBLIC PROSECUTOR Vs. DILIP KUMAR
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July 9, 1951 |
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HAMID REZA MAJUMDAR Vs. THE D.C., CACHAR
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February 1, 1951 |
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HARI PROSAD AGARWALLA AND ANR. Vs. THE STATE OF ASSAM
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December 20, 1951 |
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ISRAIL KHAN Vs. THE STATE
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January 5, 1951 |
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JATINDRA NATH Vs. THE STATE
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February 23, 1951 |
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JESRAJ JIWANRAM Vs. COMMISSIONER OF INCOME TAX AND ANOTHER
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June 28, 1951 |
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JNANENDRA CHANDRA AND ORS. Vs. ATANSENAJIT RAJKUMAR AND ANR.
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June 6, 1951 |
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JOGA KANTA GOGOI Vs. RANGAI GOGAI AND ANOTHER
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February 14, 1951 |
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JOGES CHANDRA PAL Vs. BUDHRAM LOHAR
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November 13, 1951 |
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KACHU GOGOI Vs. THE STATE
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May 14, 1951 |
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KERA KAIBARTA Vs. CHANDRA KANTA DAS AND ORS.
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August 23, 1951 |
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KESHAB PROSAD Vs. GAMIRI KHARAI CHAIDUAR FISHERMEN SOCIETY LTD.
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December 6, 1951 |
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KISHORILAL BAHATI Vs. STATE
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July 9, 1951 |
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KOIJAM TOMBI SINGH Vs. CHONGTHAM PISAK SINGH,
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June 15, 1951 |
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LEKHRAM AGARWALLA AND ORS. Vs. PANNALAL AGARWALLA AND ANR.
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May 16, 1951 |
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M.A. GAFFUR Vs. STATE
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July 24, 1951 |
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MANGALCHAND GOBARDHAN DAS Vs. COMMISSIONER OF INCOME TAX
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November 13, 1951 |
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MECHOK MECHIK AND ANR. Vs. MONJE MECHIK AND ANR.
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November 15, 1951 |
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MT. AMIRA BIBI Vs. JILKADAR ALI LASKAR AND ORS.
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May 16, 1951 |
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MT. BARMANI KOCHNI Vs. MT. PANCHATI KOCHNI
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July 25, 1951 |
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MT. GUNADA KUMARI Vs. MT. BASANTI KUMARI
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November 30, 1951 |
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NANDESWAR BARUA AND ANR. Vs. THE STATE
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January 29, 1951 |
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NGANGAM MAHENDRA SINGH Vs. MANIPUR STATE
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November 19, 1951 |
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NIRMAL PRASAD BARUA Vs. STATE
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June 25, 1951 |
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NRIPENDRA NARAYAN CHOUDHURI AND ANOTHER Vs. MT. CHANDRAMANI BARUANI
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January 3, 1951 |
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PIONEER BANK LTD. Vs. MRS. GYAN KOER AND ANOTHER
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August 30, 1951 |
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PRABHAT MALLA BAROOAH Vs. D.C. AND ORS.
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July 26, 1951 |
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PRADIP CHANDRA BARUA Vs. DEPUTY COMMISSIONER OF NAGA HILLS AND ANR.
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July 24, 1951 |
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PRAMATH NATH SARMA AND ANR. Vs. NARESWAR KEOT AND ANR.
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July 11, 1951 |
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PRAMATHA NATH SARMA Vs. TARINI CHARAN DAS
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May 30, 1951 |
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PRATAP CHANDRA SARMA AND ANOTHER Vs. BHABA NATH SARMA
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June 21, 1951 |
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PROMODE CHANDRA DEY Vs. STATE
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September 22, 1951 |
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R.S.N. CO. LTD. AND ANOTHER Vs. DHIRENDRA KRISHNA PAUL
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July 30, 1951 |
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RAHMAM STORES Vs. COMMISSIONER OF TAXES
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December 5, 1951 |
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RAMANI KANTA BOSE Vs. GAUHATI UNIVERSITY
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May 14, 1951 |
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RAMESWAR BARTIA Vs. STATE
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August 1, 1951 |
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RAMPROSAD HIMMATSINGKA AND ANOTHER Vs. SHEHOMOY MITRA AND OTHERS
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April 2, 1951 |
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RAWATMAL MULCHAND Vs. COMMISSIONER OF TAXES ASSAM
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August 6, 1951 |
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SANIRAM KACHARI Vs. GAURI RAM KOCH
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July 20, 1951 |
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SARAT KALITA AND OTHERS Vs. DHARMA RAM DEKA AND OTHERS
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February 5, 1951 |
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SARDAR CHANDA SINGH Vs. THE EXECUTIVE ENGINEER, ASSAM RLY.
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August 28, 1951 |
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SEHOPANIT SHAH Vs. CHABILAL TEWARI AND OTHERS
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August 7, 1951 |
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SENAIRAM DUNGARMALL Vs. ASSAM BOARD OF AGRL I T
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February 2, 1951 |
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SILCHAR BANK LTD. Vs. PIONEER BANK LTD. AND ORS.
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June 22, 1951 |
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SITARAM AGARWALLA Vs. MD. KERFAN ALI AND ANOTHER
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August 16, 1951 |
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SONA MIA Vs. THE GOVT. OF TRIPURA
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May 9, 1951 |
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SONA MIA Vs. STATE
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April 30, 1951 |
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SR. GOVT. ADVOCATE AND PUBLIC PROSECUTOR ON BEHALF OF THE STATE OF ASSAM Vs. R. BOSE AND ANR.
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May 14, 1951 |
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STATE OF ASSAM Vs. ABINASH CHANDRA
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December 4, 1951 |
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SUKNATH ROY BEHARI AND OTHERS Vs. NAGAR CHAND DAS
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February 20, 1951 |
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SYAMLAL MANDAL Vs. THE MUNICIPAL BOARD OF DHUBRI
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June 20, 1951 |
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THE UNION OF INDIA (UOI) AND ORS. Vs. MURALIDHAR AGARWALLA AND ORS.
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July 20, 1951 |
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TILESWAR AHOM Vs. KHOHULI AHOMANI
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July 18, 1951 |
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TOLAN KALITA Vs. BHUBAN CHANDRA
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July 17, 1951 |
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UNION OF INDIA Vs. MURALIDHAR AGARWALLA AND OTHERS
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March 19, 1951 |
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UNION OF WORKMEN OF R.S.N. AND I.G.N. AND RLY. CO. LTD. Vs. THE RIVER STEAM NAVIGATION CO. LTD. AND ORS.
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January 12, 1951 |
LOGIN