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ABDUL ALI Vs. STATE
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March 13, 1950 |
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ABDUL MAJID Vs. GOLAK CHANDRA
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January 6, 1950 |
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ABDUL RASHID Vs. HANUMAN OIL AND RICE MILL
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December 21, 1950 |
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ABDUL SAHID Vs. CHINA LEE HING
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February 27, 1950 |
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AJIMUDDIN Vs. BUDHESWAR SARMA
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February 28, 1950 |
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ALKASH ALI KHALIFA Vs. NATH BANK LTD. AND ANR.
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July 14, 1950 |
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AMIJ BHUYAN Vs. AKRAM ALI
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August 18, 1950 |
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ANANTARAM DAS Vs. ATOHURAM DAS AND OTHERS
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November 17, 1950 |
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BARADA KANTA SARMA Vs. MT. SARADA SUNDARI DEVI AND ANOTHER
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August 11, 1950 |
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BHARAT BANK CO. LTD. Vs. ARZAN ALI MAZUMDAR
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December 20, 1950 |
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BHARAT CHANDRA DAS AND ANR. Vs. THE STATE
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July 21, 1950 |
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BHUBINDRA NARAYAN BHATTACHARIYA Vs. MT. TARUPRIYA DEBYA AND ORS.
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February 7, 1950 |
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BHUTURI CHUTIANI Vs. MIKIRA CHUTIA
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April 19, 1950 |
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BROJOMOHAN DAS BAISHNAB AND ORS. Vs. KONOJ KUMARI DAS
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August 10, 1950 |
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CHARALI Vs. THE STATE
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June 19, 1950 |
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CHOWTEMAL SHARMA Vs. HIRALAL PATNI AND 2 ORS.
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November 21, 1950 |
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CHOWTHMAL SHARMA Vs. HIRALAL PATNT AND ORS.
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December 1, 1950 |
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DEVENDRA NATH GHOSE AND ORS. Vs. ABDUL HAMID MIA AND ORS.
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March 15, 1950 |
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DHAN MIA Vs. JAMILA KHATUN AND OTHERS
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June 5, 1950 |
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DHANARAM NAMASUDRA AND ORS. Vs. KALICHARAN NAMASUDRA
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March 17, 1950 |
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DHARAMESHWAR SARMA Vs. LAKHYADHAR BORGOHAIN
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January 16, 1950 |
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DIMBESWAR HAZARIKA Vs. THE STATE
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June 20, 1950 |
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DURGAPRASAD AGARWALLA AND ANR. Vs. HARISANKAR KILLA AND ORS.
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April 19, 1950 |
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FAKIRAGRAM RICE MILLS Vs. RAMU INDU
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May 29, 1950 |
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GANESH BAHADUR Vs. THE STATE
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November 30, 1950 |
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GANGADHAR AGARWALLA AND ANR. Vs. PRAFULLA CHANDRA ADHIKAR AND ANR.
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December 4, 1950 |
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GATHIBAR BARUA AND ANR. Vs. THE STATE
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August 24, 1950 |
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GHANAKANTA KATAKI AND ANOTHER Vs. THE STATE
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August 23, 1950 |
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GOBARDHANDAS KHAKALIA Vs. CHATURBHUJ KHAKLALIA AND ANR.
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April 28, 1950 |
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GOPINATH SARMA Vs. HANGSANATH SARMA AND ANR.
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February 21, 1950 |
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HIMANSHU BIMAL MITRA Vs. STATE
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October 16, 1950 |
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HIRALAL PATNI Vs. CHOWTHMAL SHARMA AND ORS.
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August 21, 1950 |
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JALIM CHAND SARAOGI Vs. THE STATE
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March 13, 1950 |
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JINARAM KACHARI Vs. THE STATE
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December 21, 1950 |
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JITENDRALAL CHATTERJEE Vs. THE STATE
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March 3, 1950 |
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JYOTIRENDRA NARAYAN SINHA CHOUDHURY Vs. STATE OF ASSAM
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May 9, 1950 |
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KA SHANAMAI JAID SIEM AND ANR. Vs. KA PRESIMAI JAID SIEM AND ANR.
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May 19, 1950 |
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KAMALESWAR DAS AND ORS. Vs. GOPINATH DEB GOSWAMI AND ANR.
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January 19, 1950 |
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KARIM BEPARI AND ORS. Vs. THE STATE OF ASSAM THROUGH D.C. KAMRUP
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May 19, 1950 |
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KASHIRAM SALOI Vs. NAUBHUNDA KALITA AND OTHERS
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May 19, 1950 |
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KISHORI RAM MALLA Vs. ABDUL MAJID
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May 29, 1950 |
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LABARAM DEKA BARUA AND ORS. Vs. THE STATE
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June 20, 1950 |
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LAKHIRAM KOCH Vs. AKON CHANDRA BORAH
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February 14, 1950 |
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LALIT KUMAR Vs. BHAGABAN CH. SARMA AND ORS.
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February 21, 1950 |
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LEM SANGMA Vs. GANSING SANGMA AND OTHERS
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November 30, 1950 |
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MADAN CHANDRA BARUA Vs. MUKHESWAR PHUKAN
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June 23, 1950 |
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MADHAB PROSAD RIGMI Vs. HAVILDAR DUTTA THAPA AND ANR.
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July 20, 1950 |
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MAFIZUDDIN Vs. MANINDRA KR. LAHIRI AND ANR.
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August 3, 1950 |
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MAFIZUDDIN BHUYAN AND ANR. Vs. ALIMUDDIN BHUYAN AND ORS.
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May 29, 1950 |
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MAHADEO PRASAD SINGH Vs. THE PROVINCE OF ASSAM
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January 25, 1950 |
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MAITHAM BANIA Vs. RITU KAIVARTA AND ORS.
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August 11, 1950 |
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MASKANDAR ALI AND ORS. Vs. RASHID ALI AND ORS.
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May 16, 1950 |
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MD. AKRAM AND ANR. Vs. THE STATE
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June 6, 1950 |
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MD. MASRAJ ALI AND ORS. Vs. D.C. NOWGONG AND ANR.
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April 21, 1950 |
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MD. SHAMSHER ALI Vs. ABDUL MUZAFFAR
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January 9, 1950 |
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MOHAN LAL AGARWALLA Vs. THE STATE
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December 13, 1950 |
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MOHAN SINGH Vs. CHANDRA SAGAR DAS AND ORS.
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February 22, 1950 |
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MOLAN SAIKIA Vs. THE STATE OF ASSAM
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May 5, 1950 |
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MT. GAHAN PRIYA AND ANR. Vs. BHARAT CHANDRA MAHANTA AND ORS.
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January 31, 1950 |
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MT. RUPESWARI CHUTIANI AND OTHERS Vs. GIRIDHARI CHUTIA AND OTHERS
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May 24, 1950 |
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MUKLESUR RAHMAN AND ANR. Vs. THE KING
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February 7, 1950 |
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MUSAFIR ALI Vs. MD. ROYSUL HAQ CHAUDHURY AND ORS.
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February 22, 1950 |
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NARAYAN KALITA Vs. MT. BHABITRI DEBY AND OTHERS
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August 30, 1950 |
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NAYAN CHAND DAS Vs. THE STATE
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February 1, 1950 |
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OYALI MIA AND ANR Vs. NAIB ALI
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July 12, 1950 |
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PITRAM Vs. LALIT CHANDRA DUTTA AND ORS.
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March 21, 1950 |
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PRAFULLA KUMAR DEB Vs. SURESH CHANDRA DE
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May 5, 1950 |
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PYARI SINGH AND ANR. Vs. GIRIDHAN SINGH
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February 2, 1950 |
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RADHA KISHAN DINDAYAL Vs. COMMISSIONER OF TAXES
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June 19, 1950 |
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RADHANATH BARTHAKUR Vs. BANARASHIRAM SAHU
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March 28, 1950 |
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RAMANANDA JOY KISSEN Vs. COMMISSIONER OF TAXES SALES ASSAM
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August 29, 1950 |
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RAMSWARUP AGARWALLA Vs. THE STATE
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December 20, 1950 |
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RASH BEHARI DE Vs. THE STATE
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March 28, 1950 |
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RATHINDRA NATH SEN Vs. THE STATE
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December 1, 1950 |
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RATNESWAR GOSWAMI Vs. MONGOLI CHUTIANI
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January 25, 1950 |
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RUDRA NARAYAN DEB Vs. CHINTARAM HAZARIKA AND ORS.
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December 14, 1950 |
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RUKMINI KUMAR DAS Vs. THE CHAIRMAN OF THE SILCHAR MUNICIPAL BOARD AND ANR.
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March 13, 1950 |
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RUPAN KONWAR Vs. THE STATE
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May 3, 1950 |
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SALIGRAM RAI CHUNILAL BAHADUR AND CO. Vs. JAJNA CH. GOSWAMI AND ANR.
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March 3, 1950 |
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SAONA MURA Vs. CHARTHEY TERON
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January 20, 1950 |
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SATISH CHANDRA RAY CHAUDHURY Vs. BIMALENDU SEN AND ANR.
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January 17, 1950 |
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SIB CHARAN DAS Vs. MANIK CHANDRA AGARWALLA AND ANR.
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March 15, 1950 |
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SINDHURAM CHAUDHURY Vs. KRISHNA DUTTA
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December 20, 1950 |
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SINGA MARAK AND ORS. Vs. KING EMPEROR
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November 16, 1950 |
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SIVA KANTA BARUA AND ORS. Vs. RAJANIRAM NATH AND ORS.
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March 21, 1950 |
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SRI RAM SARAN KASHYAP Vs. THE KING
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January 24, 1950 |
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SRINIBAS DHELIA Vs. HARIRAM TULCHAN AND ORS.
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July 10, 1950 |
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STATE Vs. ASHIRUDDLN MASTER
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November 24, 1950 |
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SUBHAS CHANDRA DEO AND ORS. Vs. SUBASINI DEB AND ANR.
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July 26, 1950 |
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SURENDRA CHANDRA DAS Vs. FORMUZ ALI
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August 31, 1950 |
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TAMBAK SINGH AND ORS. Vs. THE STATE
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July 24, 1950 |
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THANURAM GOGOI AND ANR. Vs. TANKESWAR DOWERA
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August 31, 1950 |
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THE GAUHATI BANK LTD. Vs. BALIRAM DUTTA AND ORS.
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May 17, 1950 |
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THE GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. JESRAJ TILOKCHAND LABHCHAND AND ORS.
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May 15, 1950 |
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THE STATE Vs. DINANATH DAS AND ORS.
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December 8, 1950 |
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THE STATE OF ASSAM Vs. HAJI HABIB HAJI PEER MAHAMMAD
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February 20, 1950 |
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TILESWAR KALITA AND ORS. Vs. TANKESWAR BARUA AND ANR.
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August 10, 1950 |
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TINSUKIA MUNICIPAL BOARD Vs. BANKIM CHANDRA GHOSE AND ANR.
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January 19, 1950 |
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U HONDRUMUNI KHARKONGOR AND ANR Vs. KA MYRHIAH AND ORS
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January 20, 1950 |
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U. HONDRUMUNI KHARKONGOR AND ANR. Vs. KA MYRHIAH AND ORS.
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January 20, 1950 |
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UNION OF INDIA REPRESENTING ASSAM RAILWAY AND B.B.C.I. RAILWAY Vs. DR. O. HUSSAIN
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November 20, 1950 |