| Case Title | Date |
|---|---|
| NIRENDRA MOHAN LAHIRI Vs. GOVERNMENT OF ASSAM | November 19, 1948 |
| NOWSHEN ALI Vs. KAFILUDDIN AHMED | November 25, 1948 |
| PROVINCE OF ASSAM Vs. MAHENDRA CHANDRA DE | December 6, 1948 |
| TARUN SEN DEKA Vs. GOVERNMENT OF ASSAM | December 3, 1948 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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