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ASSAM STATE ELECTRICITY BOARD Vs. POWER GRID CORPORATION OF INDIA LTD
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June 21, 2005 |
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BADARPUR THERMAL POWER STATION Vs. DELHI TRANSCO LIMITED
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July 7, 2005 |
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DAMODAR VALLEY CORPORATION Vs. DEPARTMENT OF ENERGY GOVT OF WEST BENGAL
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November 3, 2005 |
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DAMODAR VALLEY CORPORATION Vs. DEPARTMENT OF ENERGY GOVT OF WEST BENGAL
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October 18, 2005 |
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DAMODAR VALLEY CORPORATION Vs. DEPARTMENT OF ENERGY GOVT OF WEST BENGAL
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June 21, 2005 |
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DELHI TRANSCO LIMITED Vs. NORTHERN REGIONAL LOAD DESPATCH CENTRE
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July 19, 2005 |
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EASTERN REGIONAL LOAD DESPATCH CENTRE Vs. BIHAR STATE ELECTRICITY BOARD
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July 21, 2005 |
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ESSAR ELECTRIC POWER DEVELOPMENT CORPORATION LIMITED Vs. STATE
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December 14, 2005 |
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ESSAR ELECTRIC POWER DEVELOPMENT CORPORATION LIMITED Vs. STATE
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November 11, 2005 |
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ESSAR ELECTRIC POWER DEVELOPMENT CORPORATION LTD Vs. STATE
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October 25, 2005 |
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GRANT OF LICENCE FOR INTER STATE TRADING IN ELECTRICITY TO SURYACHAKRA POWER CORPORATION LTD ; IN RE: SURYACHAKRA POWER CORPORATION LTD Vs. STATE
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December 6, 2005 |
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GRID CORPORATION OF ORISSA LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
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November 25, 2005 |
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GRID CORPORATION OF ORISSA LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
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July 12, 2005 |
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GUJARAT URJA VIKAS NIGAM LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD
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November 17, 2005 |
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INSTINCT ADVERTISING AND MARKETING PVT LTD Vs. STATE
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August 11, 2005 |
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MADHYA PRADESH STATE ELECTRICITY BOARD Vs. GRID CORPORATION OF ORISSA LTD AND EASTERN REGION ELECTRICITY BOARD
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July 28, 2005 |
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MADHYA PRADESH STATE ELECTRICITY BOARD Vs. POWER GRID CORPORATION OF INDIA LTD
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September 26, 2005 |
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NAGARJUNA POWER CORPORATION LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND KERALA STATE ELECTRICITY BOARD
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July 14, 2005 |
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NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. PUNJAB STATE ELECTRICITY BOARD
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October 25, 2005 |
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NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. PUNJAB STATE ELECTRICITY BOARD
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September 15, 2005 |
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NATIONAL THERMAL POWER CORPORATION LIMITED Vs. UTTAR PRADESH POWER CORPORATION LIMITED UPPCL
|
July 7, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
November 2, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
|
July 21, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. UTTAR PRADESH POWER CORP LTD
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October 24, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
|
July 28, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
August 11, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. UTTAR PRADESH POWER CORPORATION LTD
|
July 7, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
|
August 11, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
July 14, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. UTTAR PRADESH POWER CORPORATION LTD
|
December 8, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. UTTAR PRADESH POWER CORP LTD AND DELHI TRANSCO LTD
|
December 15, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED
|
June 23, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
December 22, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. UTTAR PRADESH POWER CORPORATION LTD
|
October 24, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
|
December 15, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
|
December 22, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. UTTAR PRADESH POWER CORPORATION LTD
|
November 7, 2005 |
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NEYVELI LIGNITE CORPORATION LIMITED Vs. POWER GRID CORPORATION OF INDIA LTD
|
July 19, 2005 |
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NEYVELI LIGNITE CORPORATION LTD Vs. TAMIL NADU ELECTRICITY BOARD
|
July 5, 2005 |
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NEYVELI LIGNITE CORPORATION LTD Vs. TAMIL NADU ELECTRICITY BOARD
|
November 2, 2005 |
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NORTH EASTERN ELECTRIC POWER CORPN LTD Vs. POWER GRID CORPORATION OF INDIA LTD
|
June 28, 2005 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
August 22, 2005 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
August 16, 2005 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. AGARTALA STATE ELECTRICITY BOARD
|
September 9, 2005 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
November 9, 2005 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
October 31, 2005 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
December 20, 2005 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
December 9, 2005 |
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NORTHERN REGIONAL LOAD DESPATCH CENTRE Vs. UTTAR PRADESH POWER CORPORATION LIMITED
|
October 20, 2005 |
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NORTHERN REGIONAL LOAD DESPATCH CENTRE Vs. POWER DEVELOPMENT DEPARTMENT GOVT OF JAMMU AND KASHMIR
|
June 29, 2005 |
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NORTHERN REGIONAL LOAD DESPATCH CENTRE Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 15, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
November 28, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
December 14, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
December 21, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
December 14, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
December 15, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
November 23, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
December 12, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
December 21, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
November 23, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
November 30, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
September 14, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
August 29, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
September 6, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
December 15, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
December 28, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
September 9, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
September 9, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
September 7, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
September 2, 2005 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
December 14, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
December 20, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
September 22, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
September 14, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
October 31, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
October 26, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
November 7, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
September 14, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
November 23, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
October 19, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
August 3, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
November 23, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
August 18, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
September 7, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
July 27, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
July 21, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
November 9, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. UTTAR PRADESH POWER CORPORATION LTD
|
August 30, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 22, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
September 22, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
October 18, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
July 29, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
August 2, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
December 14, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. NORTH EASTERN REGIONAL ELECTRICITY BOARD
|
June 28, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
December 16, 2005 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 13, 2005 |
|
REIMBURSEMENT OF APPLICATION FEE AND PUBLICATION CHARGES TO CENTRAL POWER SECTOR UTILITIES Vs. STATE
|
November 22, 2005 |
|
SUMEX ORGANICS PRIVATE LIMITED; IN RE: VINERGY INTERNATIONAL PRIVATE LIMITED; Vs. STATE
|
November 3, 2005 |
|
SURYACHAKRA POWER CORPORATION LTD Vs. STATE
|
November 2, 2005 |
|
TAMIL NADU ELECTRICITY BOARD Vs. SOUTHERN REGIONAL LOAD DESPATCH CENTRE
|
October 19, 2005 |
|
UTTARANCHAL JAL VIDYUT NIGAM LIMITED Vs. UTTARANCHAL POWER CORPORATION LIMITED AND HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
November 10, 2005 |
LOGIN