REGENT COMPUTRONICS PVT. LTD.

Case Title	Date
IN THE MATTER OF IN THE MATTER OF APPLICATION FILED BY M/S RANI SATI RICE MILL Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSON	April 3, 2002
IN THE MATTER OF THE DISPUTE BETWEEN BSES LIMITED AND TATA ELECTRIC GROUP OF COMPANIES REGARDING PAYMENT OF STANDBY CHARGES Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION	January 8, 2002
IN THE MATTER OF THE VIOLATION OF THE DIRECTIONS OF THE MAHARASHTRA ELECTRICITY REGULATORY COMMISSION Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION	April 1, 2002

Case Title

Date

April 3, 2002

January 8, 2002

April 1, 2002

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

About US
Contact
Customer Support
Internet Privacy Policy
Terms And Conditions
Disclaimer
Refund Policy

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Year 2002 of CENTRAL ELECTRICITY REGULATORY COMMISSION

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address