A K BHARDWAJ Vs. ICICI
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May 19, 2006 |
A N BHAT Vs. INDIAN BANK
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October 12, 2006 |
A S MOHAMMED SHAREEF Vs. CENTRAL BANK OF INDIA
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April 20, 2006 |
AKOLA OIL INDUSTRIES LTD Vs. STATE BANK OF INDIA
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February 3, 2006 |
ALLAHABAD BANK Vs. A VARADAMMAL
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October 11, 2006 |
ALLAHABAD BANK Vs. ANAMIKA TOURISM COMPLEX
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March 23, 2006 |
ALLENA I AGENCIES Vs. NORTH KANARA GSB CO OPERATIVE BANK LTD
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February 21, 2006 |
ANANTHALAKSHMI Vs. STATE BANK OF INDIA
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October 13, 2006 |
ASHA T RUIA Vs. GREATER BOMBAY CO OPERATIVE BANK LTD
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February 22, 2006 |
ASHOK BROTHERS Vs. BANK OF INDIA
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January 13, 2006 |
ASHOK KUMAR AND ASSOCIATES Vs. PUNJAB NATIONAL BANK
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September 4, 2006 |
ASSETS FINANCE PVT LTD Vs. LIC HOUSING FINANCE LTD
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November 21, 2006 |
BABULAL CONTRACTORS Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 6, 2006 |
BANK INTERNATIONAL INDONESIA Vs. KANAN RANGANATHAN
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January 17, 2006 |
BANK OF BAHARAIN AND KUWAIT B.S.C. Vs. GSL (INDIA) LTD. AND ORS.
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June 26, 2006 |
BANK OF BARODA Vs. WAGLE ENTERPRISES
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May 18, 2006 |
BANK OF BARODA Vs. BOMBAY BURMA TRADING CO.
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January 4, 2006 |
BANK OF INDIA Vs. UNITED WESTERN BANK LTD.
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May 2, 2006 |
BANK OF INDIA Vs. CHOTANAGPUR GRAPHITE INDUSTRIES AND ORS.
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August 23, 2006 |
BANK OF INDIA Vs. STATE BANK OF INDIA
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January 20, 2006 |
BANK OF MAHARASHTRA Vs. MOHIT ENTERPRISES
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March 22, 2006 |
BHASKARA ACHARYA Vs. BANK OF INDIA
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September 13, 2006 |
C N ENTERPRISE Vs. DENA BANK
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January 18, 2006 |
C.H. JAVA AND COMPANY Vs. STATE BANK OF INDIA
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June 27, 2006 |
C.S. HOTEL PVT. LTD. AND ANR. Vs. AHMEDABAD PEOPLE CO-OPERATIVE BANK LTD. AND ANR.
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June 7, 2006 |
CANARA BANK Vs. S R M ENTERPRISES
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June 16, 2006 |
CAR MART PVT LTD Vs. BOMBAY MERCANTILE CO OPERATIVE BANK LTD
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September 1, 2006 |
CENTRAL BANK OF INDIA Vs. S BOSE AND CO
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April 5, 2006 |
CENTRAL BANK OF INDIA Vs. M S RESPICARE INDIA PVT LTD
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July 5, 2006 |
CENTRAL BANK OF INDIA Vs. BIRENDRA S KOTHARI
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February 6, 2006 |
CENTRAL BANK OF INDIA Vs. WARISI SALES CORPORATION AND ORS.
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September 22, 2006 |
CHERIAPANDA K UTHAPPA Vs. STATE BANK OF INDIA
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January 6, 2006 |
CITIBANK N A Vs. BALLENA TRADING COMPANY PVT LTD
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March 13, 2006 |
COAL INDIA LTD Vs. CENTRAL BANK OF INDIA
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September 1, 2006 |
CORPORATION BANK Vs. AVANTHI LEATHERS LTD
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April 17, 2006 |
D VENKATARAMANA REDDY Vs. STATE BANK OF INDIA
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October 11, 2006 |
D.M. CEMENTS PVT. LTD. Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA AND ORS.
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March 12, 2006 |
DECORA CARPET AND ORS. Vs. STATE BANK OF INDIA AND ORS.
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July 31, 2006 |
EUREKA FORBES LTD. Vs. ALLAHABAD BANK AND ORS.
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December 28, 2006 |
FARIS FATHIMA Vs. BANK OF BARODA
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November 6, 2006 |
G. RAMASWAMY Vs. CENTRAL BANK OF INDIA
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August 25, 2006 |
GENERAL AND MOTOR FINANCE COMPANY Vs. STATE BANK OF INDIA
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March 6, 2006 |
H B JAYARAJ Vs. STATE BANK OF HYDERABAD
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February 16, 2006 |
HARESH DESAI Vs. CITIBANK N A
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September 1, 2006 |
HEERLAXMI CONTRACTORS PVT LTD Vs. STATE BANK OF INDIA
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February 2, 2006 |
HOLKAR ENTERPRISES Vs. ORIENTAL BANK OF COMMERCE
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May 25, 2006 |
HYDERABAD LAMPS LTD. Vs. ICICI BANK LTD. AND ANR.
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September 7, 2006 |
HYPER CHEMICALS AND COSMETICS PVT LTD Vs. STATE BANK OF PATIALA
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February 21, 2006 |
I A ANSARI PROPRIETOR OF SHARP METAL Vs. UCO BANK
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July 31, 2006 |
INDIAN BANK Vs. THANGAMANI REAL ESTATES
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June 27, 2006 |
INDIAN BANK Vs. TECHNO FUTURA INTERNATIONAL LTD.
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March 29, 2006 |
INDIAN BANK Vs. NARASIMHAN ASHOK SRINIVASAN
|
February 27, 2006 |
INDIAN OVERSEAS BANK Vs. U T I BANK LTD
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November 27, 2006 |
JAI FOODS PVT LTD Vs. STATE BANK OF INDIA
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May 2, 2006 |
KAMTA NATH PANDEY AND ANR. Vs. ALLAHABAD BANK
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March 6, 2006 |
KAYPAN VINIJYA PVT LTD Vs. UCO BANK
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February 8, 2006 |
KHEM CHAND RAMPURIA AND ORS. Vs. BANK OF RAJASTHAN LTD.
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June 30, 2006 |
KOTAK MAHINDRA BANK LIMITED Vs. PRISM PACKAGING
|
July 3, 2006 |
KOTAK MAHINDRA BANK LTD Vs. ORIENT SHIP AGENCY PVT LTD
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July 17, 2006 |
KOTHARI INDUSTRIAL CORPORATION LTD. Vs. KOTAK MAHINDRA BANK LTD. AND ANR.
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July 21, 2006 |
KSHETRIYA SHRI GANDHI ASHRAM Vs. PUNJAB NATIONAL BANK
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May 16, 2006 |
M M CARPET INDUSTRIES Vs. PUNJAB NATIONAL BANK
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July 6, 2006 |
MOHAN METALS Vs. DENA BANK
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April 27, 2006 |
MUMTAZ SHAH NAWAZ SAKARWALA Vs. BOMBAY MERCANTILE CO OPERATIVE BANK LTD
|
June 7, 2006 |
N CHANDRAN Vs. STATE BANK OF INDIA
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September 11, 2006 |
N S SUHAS Vs. CANARA BANK
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August 2, 2006 |
NEELAM ROLLER FLOUR MILLS (P.) LTD. AND ANR. Vs. BANK OF BARODA AND ORS.
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September 1, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. UNION BANK OF INDIA
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August 23, 2006 |
NIHALBIN IQBAL Vs. CANARA BANK
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February 21, 2006 |
NORTH EASTERN CARRYING CORPORATION LTD Vs. CENTRAL BANK OF INDIA
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May 25, 2006 |
P K NARAYANA KAIMAL Vs. STATE BANK OF BIKANER AND JAIPUR
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June 22, 2006 |
P M TRADERS Vs. UNION BANK OF INDIA
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March 27, 2006 |
P S CHAKARAPANI Vs. INDIAN BANK
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March 13, 2006 |
P SHAMIL AHMED Vs. ORIENTAL BANK OF COMMERCE
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April 26, 2006 |
P. VIJAYAKUMARI Vs. INDIAN BANK
|
November 30, 2006 |
P.C.C. CONSTRUCTION COMPANY AND ANR. Vs. ORIENTAL BANK OF COMMERCE AND ANR.
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May 16, 2006 |
PRABHAWATI DEVI Vs. PUNJAB NATIONAL BANK
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August 17, 2006 |
PRAKASH KHANDELWAL Vs. STATE BANK OF INDIA
|
February 21, 2006 |
PUNAM WANG KHEM SING BHATIA Vs. MANIPUR INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
September 22, 2006 |
PUNJAB AND SIND BANK Vs. ARUN KUMAR ARORA
|
February 22, 2006 |
PUNJAB NATIONAL BANK Vs. RATHI PAPPINS PVT LTD
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April 27, 2006 |
PUNJAB NATIONAL BANK Vs. TARUN CASTING PVT. LTD. AND ORS.
|
May 10, 2006 |
PUNJAB NATIONAL BANK Vs. TARACHAND ASHOK KUMAR AND ORS.
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April 3, 2006 |
RAMBRIKSH RAI Vs. BANK OF INDIA
|
May 16, 2006 |
RANADHIR CHOKROBORTY Vs. UCO BANK AND ANR.
|
November 8, 2006 |
S K VIJI Vs. INDIAN OVERSEAS BANK
|
March 23, 2006 |
S M MOHAMMED SIDDIQUE Vs. UCO BANK
|
March 27, 2006 |
S N AGGARWAL Vs. CANARA BANK
|
June 14, 2006 |
S P KANUDIA Vs. I F C I LTD
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May 3, 2006 |
S SRI NATARAJAN Vs. INDIAN BANK
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August 30, 2006 |
S VALLIAPPAN Vs. INDIAN BANK
|
January 19, 2006 |
SANGLI BANK LTD. Vs. ENCON AUTOMOTIVE (PVT.) LTD. AND ORS.
|
November 22, 2006 |
SANMATI SALES Vs. PUNJAB AND SIND BANK
|
July 19, 2006 |
SANTOSH TRADERS Vs. BHUSAWAL PEOPLES CO OPERATIVE BANK LTD
|
April 21, 2006 |
SARJU DEVI Vs. BANK OF RAJASTHAN LTD
|
February 24, 2006 |
SATYAM PRAKASHAN AND ORS. Vs. CANARA BANK AND ANR.
|
May 2, 2006 |
SAU KONDABAI KASHINATH ROKDE Vs. MAHANAGAR CO OPERATIVE BANK LTD
|
April 10, 2006 |
SHILPA HOMES Vs. A P MAHESH CO OPERATIVE URBAN BANK LTD
|
October 26, 2006 |
SHIVMONI AND CO. Vs. CANARA BANK AND ANR.
|
September 27, 2006 |
SIDDHIVINAYAK PADDY PROCESSORS Vs. STATE BANK OF INDORE
|
September 18, 2006 |
SILVERLINE TECHNOLOGIES LTD Vs. DEVELOPMENT BANK OF SINGAPORE
|
September 14, 2006 |
SRI VED TEXTILES Vs. CANARA BANK
|
November 29, 2006 |
STATE BANK OF INDIA Vs. SUDHA ATTA MILLS PVT LTD
|
January 18, 2006 |
STATE BANK OF INDIA Vs. STATE OF MADHYA PRADESH
|
January 18, 2006 |
STATE BANK OF INDIA Vs. ELBIRD HATCHERY P LTD
|
September 22, 2006 |
STATE BANK OF INDIA Vs. RAC PACKAGE INDUSTRIES
|
August 28, 2006 |
STATE BANK OF INDIA Vs. CHOPRA FABRICATORS AND MANUFACTURERS PVT LTD
|
February 21, 2006 |
STATE BANK OF INDIA Vs. LOKESH GUPTA
|
July 26, 2006 |
STATE BANK OF INDIA Vs. HEERA LAXMI CONTRACTOR PVT. LTD. AND ORS.
|
April 17, 2006 |
STATE BANK OF INDIA Vs. ELCAPS CAPACITORS LTD.
|
January 18, 2006 |
STATE BANK OF INDIA Vs. INDUSIND BANK LTD.
|
March 20, 2006 |
STATE BANK OF INDIA Vs. TAMIL NADU STEELS LTD.
|
June 26, 2006 |
STATE BANK OF INDIA Vs. MINING ENGG. CORPORATION
|
June 27, 2006 |
STATE BANK OF INDORE Vs. PALIWAL HOTELS P LTD
|
January 18, 2006 |
STATE BANK OF INDORE Vs. G P ECONOMICAL TRADERS P LTD
|
August 30, 2006 |
STATE BANK OF MYSORE Vs. DEVAKAR SILK WEAVING FACTORY
|
August 3, 2006 |
STATE BANK OF TRAVANCORE Vs. SPARK TEXTILES
|
July 5, 2006 |
STATE BANK OF TRAVANCORE Vs. INDIAN STANDARD CASTING CO P LTD
|
April 24, 2006 |
SUJATA SHETTY Vs. BANK OF INDIA
|
February 1, 2006 |
SUKH SANCHARAK COMPANY Vs. BANK OF BARODA
|
May 16, 2006 |
SYNDICATE BANK Vs. E M M LIBBAS PVT LTD
|
February 20, 2006 |
T K S SPINNING MILLS PVT LTD Vs. LAKSHMI VILAS BANK LTD
|
August 14, 2006 |
T. MARAGATHAM Vs. BANK OF MADURA LTD.
|
March 6, 2006 |
TAMIL NADU MERCANTILE BANK LTD Vs. RAJ KUMAR GUPTA
|
July 12, 2006 |
TAPAN KUMAR DAS Vs. STATE BANK OF INDIA AND ORS.
|
September 1, 2006 |
UCO BANK Vs. SAMBHU NATH DUTTA
|
March 31, 2006 |
UNION BANK OF INDIA Vs. SHAKTI INDUSTRIES
|
February 2, 2006 |
UNION BANK OF INDIA Vs. STANDARD CHARTERED BANK
|
March 7, 2006 |
UNION BANK OF INDIA Vs. ASSOCIATED FOOD PRODUCTS PVT LTD
|
January 18, 2006 |
UNION BANK OF INDIA Vs. VARDAN ELECTRONICS AND ORS.
|
July 4, 2006 |
UNION BANK OF INDIA Vs. KUNJILAL HARIRAM AND ORS.
|
July 17, 2006 |
UNITED WESTERN BANK LTD. Vs. PRITI DHAWALCHANDRA DOSHI AND ORS.
|
October 24, 2006 |
UNITED WESTERN BANK LTD. Vs. RAIPUR POLYURETHANE PVT. LTD.
|
March 6, 2006 |
V V R THANGARAJ Vs. U C O BANK
|
July 27, 2006 |
VEERBHADRA SHETKARI SAHAKARI DAL PRAKRIYA SANSTHAN MARYADIT Vs. NANDED DISTRICT CENTRAL CO OPERATIVE BANK LTD
|
May 17, 2006 |
VENEERS LAMINATIONS INDIA LTD Vs. STATE BANK OF INDIA
|
January 13, 2006 |
VIRENDRA SINGH Vs. STATE BANK OF INDIA
|
May 25, 2006 |
VITIK PHARMA AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
|
July 31, 2006 |
WESTERN MINISTIL LTD. Vs. BANK OF RAJASTHAN AND ORS.
|
October 12, 2006 |
ZERON ELECTRONICS P LTD Vs. STATE BANK OF INDIA
|
September 8, 2006 |