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AATMA RAM DUBEY Vs. STATE OF NCT OF DELHI
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January 16, 2026 |
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ABRAR Vs. N.C.T. OF DELHI
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March 18, 2026 |
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ADITYA MOHAN NIGAM Vs. STATE (NCT OF DELHI) / KAVITA NIGAM
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January 8, 2026 |
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AMAR N. GUGNANI Vs. NARESH KUMAR GUGNANI
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February 12, 2026 |
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AMAZON DISTRIBUTORS PVT. LTD. Vs. AJAY TIWARI
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January 14, 2026 |
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AMIR KHAN Vs. AZIZ UR REHMAN
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February 18, 2026 |
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ARJUN BHARDWAJ Vs. KENDRIYA VIDYALAYA SANGATHAN
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January 27, 2026 |
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ARMAAN ALAM Vs. STATE OF NCT OF DELHI
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February 19, 2026 |
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ARUN KUMAR BAGLA Vs. SCJ PLASTICS LTD
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January 7, 2026 |
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AUTOMAT IRRIGATION PVT. LTD. Vs. AQUESTIA LIMITED
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January 5, 2026 |
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BANK OF MAHARASHTRA Vs. JAI KUMAR BANSAL
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February 20, 2026 |
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BARINDER KAUR Vs. DIRECTORATE OF ENFORCEMENT
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March 30, 2026 |
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BITTU @ RAJESH Vs. STATE
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January 17, 2026 |
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COTTAGE INDUSTRIES EXPOSITION LTD. Vs. DINESH DAYAL
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February 3, 2026 |
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DELHI DEVELOPMENT AUTHORITY Vs. KALWA
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February 27, 2026 |
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March 23, 2026 |
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EX-SERVICEMEN WELFARE UNION Vs. UNION OF INDIA
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January 5, 2026 |
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FRESH AND HEALTHY ENTERPRISE LTD Vs. GLOBAL AGRISYSTEM PVT LTD
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February 11, 2026 |
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GENIEMODE GLOBAL PVT LTD. Vs. PRIYANKA IMPEX PRIVATE LIMITED
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February 24, 2026 |
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GURU HARKRISHAN PUBLIC SCHOOL Vs. DIRECTORATE OF EDUCATION
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February 23, 2026 |
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HABIBUR MOLLA @ SONU Vs. STATE (GOVT. OF NCT OF DELHI)
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January 21, 2026 |
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ISLAM Vs. STATE (GOVT. OF NCT) DELHI
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January 22, 2026 |
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JAI MANGAL RAI Vs. UNION OF INDIA
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January 5, 2026 |
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JOLLY BATOO Vs. GOVERNMENT OF NCT OF DELHI
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March 2, 2026 |
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KASHIF Vs. NARCOTIC CONTROL BUREAU
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February 12, 2026 |
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February 3, 2026 |
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LAKSHMI DEVI Vs. UNION OF INDIA
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January 27, 2026 |
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MADHU SHUDHAN DUTTO Vs. STATE GOVT. OF NCT OF DELHI
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January 15, 2026 |
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MAHANAGAR TELEPHONE NIGAM LTD. Vs. SHRI RAM RATAN
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February 25, 2026 |
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January 16, 2026 |
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March 11, 2026 |
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January 15, 2026 |
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January 5, 2026 |
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N.A.SEBASTIAN Vs. UNION OF INDIA
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February 2, 2026 |
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NARENDRA SINGH Vs. UNION OF INDIA
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March 9, 2026 |
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NEELAM BHATIA Vs. RITU BHATIA
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January 29, 2026 |
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March 13, 2026 |
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PADMAJA KUMARI PARMAR Vs. LAKSHYARAJ SINGH MEWAR
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March 17, 2026 |
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PRABHROOP KAUR KAPOOR Vs. UNION OF INDIA
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February 5, 2026 |
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PROSECUTRIX (X) Vs. STATE
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February 17, 2026 |
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RAJAT Vs. STATE NCT OF DELHI
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February 9, 2026 |
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RAJEEV MIGLANI Vs. URMIL GUJRAL
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March 27, 2026 |
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RAJVEER SINGH Vs. STATE GOVT OF NCT DELHI
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March 3, 2026 |
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RAKESH RAY Vs. PRITI RAY
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February 19, 2026 |
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RCCIVL-LITL (JV) Vs. UNION OF INDIA
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January 6, 2026 |
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REENA GROVER Vs. RAMESH GROVER
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February 9, 2026 |
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RENU MATHUR Vs. RAMESH CHANDER GUPTA
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January 29, 2026 |
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January 29, 2026 |
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SANA HERBALS PRIVATE LIMITED Vs. MOHSIN DEHLVI
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January 5, 2026 |
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SANDHA GLOBAL INFORMATION TECHNOLOGY PVT. LTD. Vs. STATE OF NCT OF DELHI
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March 28, 2026 |
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SAQLAIN RAZA KHAN Vs. STATE OF NCT OF DELHI
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March 19, 2026 |
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SARITA TIWARI Vs. DECCAN CHARTERS PVT. LTD.
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January 28, 2026 |
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SATINDER PAL Vs. GOVT OF NCT OF DELHI
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January 27, 2026 |
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SATYA NARAIN, SINCE DECEASED Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY
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January 9, 2026 |
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February 5, 2026 |
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January 5, 2026 |
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SHYAM SUNDER Vs. SURENDER SINGH VERMA
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March 23, 2026 |
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SRK DEVBUILD PVT LTD Vs. GOVERNMENT OF NCT OF DELHI
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February 26, 2026 |
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STATE Vs. RAM PARKASH S/O SHRI GANESHI LAL
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March 16, 2026 |
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STATE ( NCT OF DELHI) Vs. SWEETY
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March 25, 2026 |
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STATE (GOVT OF NCT OF DELHI) Vs. OM PRAKASH
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March 10, 2026 |
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January 15, 2026 |
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January 7, 2026 |
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SUMESH KUMAR DUA Vs. GOVT. OF NCT OF DELHI
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February 27, 2026 |
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SUNMEET SINGH Vs. DIVYANK BOSE
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February 27, 2026 |
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TAJINDER KAUR Vs. STATE (GOVT. OF NCT OF DELHI)
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February 13, 2026 |
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TASLEEM Vs. STATE (GOVT. OF NCT OF DELHI)
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February 26, 2026 |
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TV TODAY NETWORK LIMITED Vs. NEWS LAUNDRY MEDIA PRIVATE LIMITED
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March 20, 2026 |
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UDAIVEER SINGH Vs. GOVT OF NCT OF DELHI
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January 27, 2026 |
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VALIDAD KHAN @ MULLAH Vs. UNION OF INDIA
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March 12, 2026 |
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VANDANA RANA Vs. BAL SINGH RANA
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January 23, 2026 |
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VIMAL GHAI Vs. M. P. SHARMA
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January 5, 2026 |
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VINAY KUMAR@VARUN BIDHURI@BINNU Vs. STATE (GOVT. NCT OF DELHI)
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January 5, 2026 |
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VINEET BABBAR Vs. KULJEET SINGH BINDRA
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January 5, 2026 |
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VINOD KUMAR JAIN Vs. UNION OF INDIA
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February 10, 2026 |
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VIRENDER KAUSHIK Vs. SATISH JINDAL
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March 24, 2026 |
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WADIA TECHNO ENGINEERING SERVICES LIMITED Vs. DIRECTOR GENERAL OF MARRIED ACCOMMODATION PROJECT
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March 24, 2026 |
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XYZ Vs. STATE OF NCT OF DELHI
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March 10, 2026 |
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