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MOHD. RAFAYAT ALI Vs. STATE NCT
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February 3, 2025 |
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AADHAR KHERA Vs. STATE (GOVT. OF NCT OF DELHI)
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February 6, 2025 |
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AASHIM Vs. STATE
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September 9, 2025 |
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ABC INFOSYSTEMS PRIVATE LIMITED Vs. ABS INDIA PRIVATE LIMITED
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April 17, 2025 |
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ABDUL RAB Vs. NARCOTICS CONTROL BUREAU
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January 20, 2025 |
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ABDUL RASHID SHEIKH Vs. NIA
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February 10, 2025 |
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ABHAY KUMAR YADAV ALIAS PINTU Vs. STATE NCT OF DELHI
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May 13, 2025 |
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ABHIJEET KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
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February 10, 2025 |
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ABHIJEET MISHRA Vs. STATE (GOVT. OF NCT) DELHI
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April 15, 2025 |
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ABHIJIT MISHRA Vs. WIPRO LTD.
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July 14, 2025 |
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ABHIN NARULA Vs. HIGH COURT OF DELHI
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May 2, 2025 |
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ABHISHEK KUMAR Vs. STATE NCT OF DELHI
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April 4, 2025 |
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ABHISHEK KUMAR Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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April 8, 2025 |
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ABID ALI SIDDIQUI Vs. STATE OF NCT DELHI
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May 14, 2025 |
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ABILITY DODZI Vs. STATE NCT OF DELHI
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July 17, 2025 |
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ADANI GLOBAL AIR CARGO SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
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March 18, 2025 |
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ADARSH SARAN Vs. CENTRAL BANK OF INDIA
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February 24, 2025 |
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ADDICHEM SPECIALITY LLP Vs. SPECIAL COMMISSIONER I, DEPARTMENT OF TRADE AND TAXES
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February 7, 2025 |
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ADITI PANWAR Vs. NATIONAL BOARD OF EXAMINATIONS IN MEDICAL SCIENCES
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June 16, 2025 |
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ADITYA KUMAR MALLICK Vs. UNION OF INDIA
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January 7, 2025 |
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ADITYA NARULA Vs. DELHI DEVELOPMENT AUTHORITY
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March 18, 2025 |
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AFRID KHAN Vs. STATE GOVERNMENT OF NCT OF DELHI
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March 21, 2025 |
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AGRASEN PARENTS ASSOCIATION Vs. MAHARAJA AGRASEN MODEL SCHOOL
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July 24, 2025 |
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AHLUWALIA CONTRACTS INDIA LIMITED Vs. DELHI AGRICULTURAL MARKETING BOARD
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June 27, 2025 |
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AIR INDIA LIMITED Vs. AIRPORT EMPLOYEES UNION
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October 30, 2025 |
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AIZAZ KILICHEVA Vs. STATE NCT OF DELHI
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January 21, 2025 |
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AJAY @ BOBBY Vs. STATE
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September 15, 2025 |
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AJAY GAUTAM Vs. UNION OF INDIA
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April 3, 2025 |
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AJAY GUPTA Vs. STATE
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March 11, 2025 |
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AJAY YADAV Vs. DIRECTORATE OF ENFORCEMENT
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May 31, 2025 |
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AJAYAVEER Vs. STATE
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March 27, 2025 |
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AJIT JAISWAL Vs. NARCOTICS CONTROL BUREAU
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July 7, 2025 |
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AKEEL AHMAD Vs. AMIT MODI
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June 27, 2025 |
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ALBEMARLE CORPORATION Vs. CONTROLLER OF PATENTS
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July 7, 2025 |
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ALEMLA JAMIR Vs. NATIONAL INVESTIGATION AGENCY
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January 13, 2025 |
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ALOK Vs. STATE GOVT. OF NCT OF DELHI
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February 14, 2025 |
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ALOK RAI Vs. DDA
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February 24, 2025 |
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AMAN Vs. STATE GOVT. OF NCT OF DELHI
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April 1, 2025 |
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AMAN SINGH Vs. STATE OF NCT OF DELHI
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May 22, 2025 |
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AMAN YADAV Vs. STATE (GOVT OF NCT OF DELHI)
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July 18, 2025 |
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AMAR SINGH AND SONS TREE NUTS LLP Vs. SUPERINTENDENT OF CUTOMS, EPM, IMPORT
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January 9, 2025 |
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AMARDEEP SINGH Vs. STATE (GNCT OF DELHI)
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February 12, 2025 |
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AMARPAL Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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October 29, 2025 |
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AMIRHOSSEIN ALIZADEH Vs. COMMISSIONER OF CUSTOMS
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March 10, 2025 |
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AMIT Vs. STATE OF NCT OF DELHI
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July 15, 2025 |
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AMIT AGRAWAL Vs. STATE OF NCT DELHI
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May 1, 2025 |
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AMIT GOYAL Vs. STATE OF NCT OF DELHI
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May 23, 2025 |
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AMIT JINDAL Vs. STATE GOVT. OF NCT OF DELHI
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July 28, 2025 |
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AMIT KHANNA Vs. STATE NCT OF DELHI
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July 7, 2025 |
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AMIT KUMAR Vs. UNION OF INDIA
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October 15, 2025 |
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AMIT KUMAR Vs. UNIVERSITY OF DELHI
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July 17, 2025 |
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AMIT KUMAR SINGH Vs. STATE NCT OF DELHI
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July 23, 2025 |
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AMIT KUMAR YADAV Vs. STATE
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July 18, 2025 |
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AMIT PANDEY Vs. STATE NCT OF DELHI
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July 23, 2025 |
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AMIT RAJAK Vs. STATE OF NCT OF DELHI
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September 16, 2025 |
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AMLOH AGGARWAL STORES Vs. LSC MARKETING INDIA PVT LTD.
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May 2, 2025 |
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AMRIT PAL SINGH Vs. DIRECTORATE OF ENFORCEMENT
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July 1, 2025 |
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ANAM KHAN Vs. CONSORTIUM OF NATIONAL LAW UNIVERSITIES
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June 6, 2025 |
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ANAND TANWAR Vs. POONAM ANAND TANWAR
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August 13, 2025 |
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ANANYA BANSAL Vs. DELHI UNIVERSITY
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February 21, 2025 |
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ANIL Vs. STATE NCT OF DELHI
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May 2, 2025 |
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ANIL KUMAR Vs. STATE OF NCT OF DELHI
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May 27, 2025 |
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ANIL KUMAR AGGARWAL Vs. USHA GARG
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April 3, 2025 |
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ANIL KUMAR AGGARWAL Vs. DIRECTORATE OF ENFORCEMENT
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April 9, 2025 |
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ANIL KUMAR SINGH Vs. UNION OF INDIA
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May 19, 2025 |
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ANIL TYAGI Vs. STATE NCT OF DELHI
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July 21, 2025 |
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ANITA Vs. JATINDER KUMAR
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February 11, 2025 |
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ANKIT Vs. STATE (NCT OF DELHI)
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July 16, 2025 |
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ANKIT Vs. STATE (N.C.T. OF DELHI)
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May 15, 2025 |
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ANKIT ELECTRONICS Vs. CONTAINER CORPORATION OF INDIA LTD
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May 23, 2025 |
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ANKIT GOYAL Vs. NARCOTICS CONTROL BUREAU
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July 22, 2025 |
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ANKIT KAPOOR Vs. MANYA VIJH
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July 9, 2025 |
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ANKIT RAJ Vs. STATE OF NCT OF DELHI
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February 24, 2025 |
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ANSARI ASMABANU IMDADALI Vs. STATE OF NCT OF DELHI
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February 6, 2025 |
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ANUJ AHUJA Vs. SUMITRA MITTAL
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March 17, 2025 |
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ANUJ SINGHAL Vs. STATE GOVT. OF NCT OF DELHI
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April 16, 2025 |
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ANUJ SUHAG Vs. STATE NCT OF DELHI
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April 4, 2025 |
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ANUPENDER Vs. STATE OF NCT OF DELHI
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February 28, 2025 |
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ANURAG DALMIA Vs. INCOME TAX OFFICE
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July 21, 2025 |
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APARNA MISHRA Vs. NATIONAL EDUCATION SOCIETY FOR TRIBAL STUDENTS
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March 26, 2025 |
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APOLLO HOSPITALS ENTERPRISES PVT. LTD Vs. SURESH MALIK
|
January 21, 2025 |
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APTEC ADVANCED PROTECTIVE TECHNOLOGIES AG Vs. UNION OF INDIA
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January 13, 2025 |
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ARBAZ KHAN Vs. STATE (GOVT. OF NCT OF DELHI)
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April 15, 2025 |
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ARMAAN ALAM Vs. STATE OF NCT OF DELHI
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July 21, 2025 |
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ARORA H/W AND PAINT STORE Vs. JAWAHAR CHIT P. LTD.
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July 16, 2025 |
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ARPAN Vs. STATE GOVT OF NCT OF DELHI
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March 25, 2025 |
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ARPIT KUMAR Vs. STATE NCT OF DELHI
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July 9, 2025 |
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ARPIT MISHRA Vs. STATE (GOVT. OF NCT OF DELHI)
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July 17, 2025 |
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ARSHADUDDIN AHMAD Vs. NARCOTICS CONTROL BUREAU
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May 28, 2025 |
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ARSS INFRASTRUCTURE PROJECTS LTD. Vs. NATIONAL HIGHWAY AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
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March 10, 2025 |
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ARUN Vs. STATE OF NCT OF DELHI
|
April 7, 2025 |
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ARUN MUTHU Vs. DIRECTORATE OF ENFORCEMENT
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February 20, 2025 |
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ARUN NARULA Vs. ELECTROMECH INDUSTRIAL CORPORATION
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June 27, 2025 |
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ARUN SACHDEVA Vs. STATE OF NCT OF DELHI
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May 9, 2025 |
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ARVIND MISHRA Vs. COMMISSIONER OF POLICE
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April 9, 2025 |
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ASHA GUPTA Vs. STATE GOVT. OF NCT OF DELHI
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April 16, 2025 |
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ASHISH KUMAR Vs. STATE (GNCT OF DELHI)
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July 10, 2025 |
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ASHISH PATHAK Vs. CENTRAL BUREAU OF INVESTIGATION
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March 10, 2025 |
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ASHISH SHARMA Vs. VIDUSHI PATHAK
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March 18, 2025 |
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ASHOK GAUR Vs. STATE OF NCT OF DELHI
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July 3, 2025 |
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ASHOK JATIA Vs. CENTRAL BUREAU OF INVESTIGATION
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February 24, 2025 |
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ASHOK KUMAR Vs. SITARA
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January 24, 2025 |
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ASHOK KUMAR Vs. MANMOHAN HARJAI
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March 18, 2025 |
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ASHOK KUMAR Vs. STATE
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June 12, 2025 |
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ASHOK KUMAR SHARMA Vs. UNION OF INDIA
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April 16, 2025 |
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ASHOK KUMAR SINGH Vs. STATE
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April 17, 2025 |
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ASHOK SWAIN Vs. UNION OF INDIA
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March 28, 2025 |
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ASHWANI KHATRI Vs. STATE GOVT. OF NCT OF DELHI
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April 25, 2025 |
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ASHWANI KUMAR Vs. STATE NCT OF DELHI
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April 3, 2025 |
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ASIF KHAN Vs. STATE OF NCT OF DELHI
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March 27, 2025 |
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ASMA PARVEEN Vs. MUNICIPAL CORPORATION OF DELHI
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February 3, 2025 |
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ATUL PUNJ Vs. UNION OF INDIA
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January 7, 2025 |
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AVALON PROJECTS A UNIT OF GRJ DISTRIBUTORS AND DEVELOPERS PRIVATE LIMITED Vs. NARENDRA KUMAR GOYAL
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March 24, 2025 |
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AVIKA SHAHI Vs. MEDICAL COUNSELLING COMMITTEE
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March 27, 2025 |
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AVINASH SINGH JAWA Vs. ROHIT KAPOOR
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January 17, 2025 |
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AVINASH SURI Vs. STATE (NCT OF DELHI)
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July 18, 2025 |
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AVIRAL TECHNOLOGY SOLUTIONS AND TELECOM PVT. LTD. Vs. UNION OF INDIA
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April 23, 2025 |
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AYUSH AGRAWAL Vs. CONSOTIUM OF NATIONAL LAW UNIVERSITIES
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June 6, 2025 |
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AZEEM AHMED Vs. NARCOTICS CONTROL BUREAU
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March 27, 2025 |
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B. K. SOOD Vs. NORTH DELHI MUNICIPAL CORPORATION
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October 8, 2025 |
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B. M. TIWARI Vs. RAMDIN GUPTA
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May 6, 2025 |
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BABLI Vs. RAM KUMAR
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March 17, 2025 |
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BABLI INVESTMENTS PRIVATE LIMITED Vs. STATE OF NCT OF DELHI
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July 16, 2025 |
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BACKBONE OVERSEAS Vs. ASSISTANT COMMISSIONER OF CUSTOMS
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March 26, 2025 |
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BAJAJ FINANCE LIMITED Vs. SEETHA KUMARI
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February 27, 2025 |
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BALJIT SINGH Vs. MANAGING DIRECTOR NATIONAL SEEDS CORPORATION LTD.
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February 14, 2025 |
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BALWAN SINGH Vs. GOVT. OF NCT OF DELHI
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February 21, 2025 |
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BANTI KUMAR MATHUR Vs. STATE OF NCT OF DELHI
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July 21, 2025 |
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BARKAT ALI Vs. STATE NCT OF DELHI
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May 2, 2025 |
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BARUN BHANOT Vs. ANNIE IMPEXPO MARKETING PVT LTD.
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June 9, 2025 |
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BELVEDERE RESOURCES DMCC Vs. OCL IRON AND STEEL LTD.
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March 10, 2025 |
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BEST BUILDWELL PVT. LTD. Vs. R.D. SALES
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June 5, 2025 |
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BHADRA INTERNATIONAL INDIA PVT. LTD. Vs. AIRPORTS AUTHORITY OF INDIA
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February 11, 2025 |
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BHAGWAN MALIK Vs. STATE OF NCT OF DELHI
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January 24, 2025 |
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BHARAT GHAI Vs. RAJU GROVER
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May 9, 2025 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. XIAMEN LONGKING BULK MATERIAL SCIENCE & ENGG. CO.
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August 21, 2025 |
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BHARAT KUMAR AHLUWALIA Vs. ACHLA CHAUDHARY
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June 9, 2025 |
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BHARTI AXA GENERAL INSURANCE CO LTD. Vs. IRABATI
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April 3, 2025 |
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BHARTI SAHNI Vs. VIKAS SEHRAWAT
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June 28, 2025 |
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BHAVREEN KANDHARI Vs. C. D. SINGH
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May 9, 2025 |
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BHUPINDERJIT SINGH Vs. STATE NCT OF DELHI
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July 16, 2025 |
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BIKASH KUMAR JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 11, 2025 |
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BIMAL ROY GAMBHIR Vs. DILIP GAMBHIR
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January 23, 2025 |
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BINOD GIRI Vs. CBI
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April 28, 2025 |
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BIR SINGH Vs. UNION OF INDIA
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March 27, 2025 |
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BLS INFRASTRUCTURE LTD. Vs. RAJWANT SINGH
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February 20, 2025 |
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BLUEFIRE INFOTAX CONSULTANCY PVT LTD. Vs. ANS INFRATECH PVT LTD.
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March 10, 2025 |
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BRAND PROTECTORS INDIA PVT. LTD. Vs. ANIL KUMAR
|
July 25, 2025 |
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BROAD PEAK INVESTMENT HOLDINGS LTD. Vs. BROAD PEAK CAPITAL ADVISORS LLP
|
January 20, 2025 |
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BROADCASTING COMPANY PVT. LTD. Vs. UNION OF INDIA
|
April 8, 2025 |
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BRUSHMAN INDIA LTD. Vs. FRAMEWORK INTERIORS
|
April 24, 2025 |
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BUDHI SINGH Vs. STATE OF NCT OF DELHI
|
July 15, 2025 |
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BUREAU OF OUTREACH AND COMMUNICATIONS Vs. CANARA BANK
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May 20, 2025 |
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C SHARMA Vs. NAVDEEP SINGH
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March 6, 2025 |
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CANARA BANK Vs. SANJEEV SHARMA
|
July 16, 2025 |
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CAPITAL VENTURES PVT. LTD. Vs. REGISTRAR OF TRADEMARKS
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April 29, 2025 |
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CAPSAVE FINANCE LIMITED Vs. UNION OF INDIA
|
January 30, 2025 |
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CASABLANCA APPARELS PVT. LTD. Vs. POLO/ LAUREN COMPANY L.P.
|
July 30, 2025 |
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CCL Vs. STATE (NCT OF DELHI)
|
March 3, 2025 |
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CDR A. SWAPNA Vs. UNION OF INDIA
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July 29, 2025 |
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CDR YOGESH MAHLA Vs. UNION OF INDIA
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July 10, 2025 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. NAWAB SINGH
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July 31, 2025 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. PREMA EVELYN D. CRUZ
|
June 4, 2025 |
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CENTRAL BOARD OF TRUSTEES Vs. GLADE DRUGS & NUTRACEUTICALS PVT. LTD.
|
May 19, 2025 |
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CENTRAL BUREAU OF INVESTIGATION Vs. AVNISH KUMAR
|
April 25, 2025 |
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CENTRAL BUREAU OF INVESTIGATION Vs. MD. YASEEN WANI
|
March 4, 2025 |
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CENTRAL BUREAU OF INVESTIGATION Vs. NEERAJ KUMAR
|
March 4, 2025 |
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CHAMBAL FERTILISERS AND CHEMICALS LIMITED Vs. ARUN TIWARI
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May 7, 2025 |
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CHANDAN BHATIA Vs. SATISH SINGHAL
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March 26, 2025 |
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CHANDER BAHADUR Vs. BISHAMBER SAHAI AND SONS
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February 10, 2025 |
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CHANDER BHALLA Vs. RAJEEV BHATNAGAR
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January 30, 2025 |
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CHANDER MOHAN MEHTA Vs. STATE
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February 21, 2025 |
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CHANDNA SHEKHAR Vs. STATE N.C.T OF DELHI
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March 25, 2025 |
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CHARAN SINGH Vs. STATE OF NCT OF DELHI
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January 30, 2025 |
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CHARANJEET SINGH Vs. MUNICIPAL CORPORATION DELHI
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April 3, 2025 |
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CHHALIMUDDIN Vs. STATE NCT OF DELHI
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April 1, 2025 |
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CHHOTEY LAL Vs. STATE
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September 19, 2025 |
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CHIRAG ARORA Vs. STATE OF NCT OF DELHI
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January 23, 2025 |
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CHIRAG SNEHKANT VORA Vs. STATE G0VT. OF NCT OF DELHI
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May 9, 2025 |
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CHOLAMANDALAM MS GEN INS CO. LTD Vs. PRAVEEN KUMAR SINGH
|
March 7, 2025 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO LTD. Vs. DEEPIKA TALWAR
|
January 23, 2025 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. USHA GUPTA
|
January 22, 2025 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. BHUPAN PASWAN
|
February 24, 2025 |
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CHRISTIAN JAMES MICHEL Vs. DIRECTORATE OF ENFORCEMENT
|
March 4, 2025 |
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CHRISTIAN JAMES MICHEL Vs. DIRECTORATE OF ENFORCEMENT
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May 22, 2025 |
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CISS SERVICES LTD Vs. UNION OF INDIA
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August 1, 2025 |
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CNR EXPORTS Vs. MOHD. QADEER
|
April 2, 2025 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. ASHOK SINGHLA
|
April 8, 2025 |
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COMMISSIONER OF INCOME TAX Vs. INDIAN BROADCASTING FOUNDATION
|
March 20, 2025 |
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COMMISSIONER OF POLICE Vs. ROHTASH KUMAR
|
March 4, 2025 |
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COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. NIRBHAY KUMAR SANTOSH
|
March 4, 2025 |
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CONQUEROR INNOVATIONS PRIVATE LIMITED Vs. XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED
|
July 4, 2025 |
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CONSORTIUM OF WORLDS WINDOW EXIM PVT LTD Vs. AXIS BANK LTD
|
September 25, 2025 |
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COSMOS INFRA ENGINEERING INDIA PRIVATE LIMITED Vs. ECONOMIC OFFENCES WING
|
May 16, 2025 |
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COTTAGE ARTS EMPORIUM Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
|
July 3, 2025 |
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COTTAGE INDUSTRIES EXPOSITION LTD. Vs. GOPAL DAS ESTATES AND HOUSING PVT LTD.
|
April 7, 2025 |
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COURT ON ITS OWN MOTION Vs. DHANPAT
|
August 11, 2025 |
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CRYSTAL CROP. PROTECTION LIMITED Vs. SAFEX CHEMICALS INDIA LIMITED
|
May 7, 2025 |
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D Vs. STATE NCT OF DELHI
|
June 3, 2025 |
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D. ARJUN Vs. STATE OF DELHI
|
February 25, 2025 |
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DALIP PURI Vs. RITU MALHOTRA
|
March 7, 2025 |
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DALIP SINGH Vs. STATE OF NCT OF DELHI
|
January 23, 2025 |
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DALIP TRIPATHI Vs. STATE
|
March 27, 2025 |
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DALJIT SINGH Vs. DLF HOMES PANCHKULA PVT LTD.
|
April 22, 2025 |
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DARSHANA BHOLA Vs. POONAM SAXENA
|
February 14, 2025 |
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DASSAULT SYSTEMES Vs. ADVANCED ENGINEERING SOLUTIONS
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February 21, 2025 |
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DEEN DAYAL UPADHYAY HOSPITAL Vs. SANGEETA
|
May 15, 2025 |
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DEEPAK KUMAR GUPTA Vs. STATE (NCT OF DELHI)
|
July 28, 2025 |
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DEEPAK KUMAR SINGH Vs. UNION OF INDIA
|
April 2, 2025 |
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DEEPAK MISHRA Vs. STATE NCT OF DELHI
|
July 30, 2025 |
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DEEPAK TYAGI Vs. STATE NCT OF DELHI
|
May 14, 2025 |
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DEEPAK VERMA Vs. GOVT OF NCT OF DELHI
|
April 7, 2025 |
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DELHI ADMINISTRATION Vs. HARI CHAND
|
January 14, 2025 |
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DELHI BRASS AND METAL WORKS PRIVATE LIMITED Vs. NISHIT BADOLA
|
March 17, 2025 |
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DELHI DEVELOPMENT AUTHORITY Vs. NARAINDAS R. ISRANI
|
May 6, 2025 |
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DELHI PUBLIC SCHOOL DWARKA Vs. NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS
|
June 5, 2025 |
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DELHI STATE LEGAL SERVICES AUTHORITY Vs. DURGAWANTI
|
February 3, 2025 |
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DELHI TRANSPORT CORPORATION Vs. VIRENDER SINGH
|
February 26, 2025 |
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DELHI TRANSPORT CORPORATION Vs. MAHENDER SINGH
|
January 7, 2025 |
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DELHI TRANSPORT CORPORATION Vs. MANOHAR LAI
|
March 25, 2025 |
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DELHI TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. MUKESH SINGH
|
April 2, 2025 |
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DEVENDER KUMAR Vs. STATE NCT OF DELHI
|
July 28, 2025 |
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DEVENDER KUMAR Vs. UNION OF INDIA
|
March 21, 2025 |
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DEVENDRA KUMAR MISHRA Vs. STATE OF NCT OF DELHI
|
February 27, 2025 |
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DEVENDRI Vs. AJAY PAWAR
|
April 15, 2025 |
|
DEVI CHARAN Vs. RANPAT SINGH
|
March 5, 2025 |
|
DEVINDER SINGH Vs. UNION OF INDIA
|
March 19, 2025 |
|
DHANI RAM MEHTO Vs. HARNAM SINGH
|
June 27, 2025 |
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DILIP KUMAR JHA Vs. STATE NCT OF DELHI
|
May 21, 2025 |
|
DILIP PURI Vs. STATE
|
January 13, 2025 |
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DIMPLE GUPTA Vs. STATE OF NCT OF DELHI
|
April 29, 2025 |
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DIN DAYAL AGRAWAL HUF Vs. CAPRISO FINANCE LTD
|
June 25, 2025 |
|
DINESH Vs. STATE
|
June 23, 2025 |
|
DINESH ANEJA Vs. STATE
|
May 13, 2025 |
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DINESH KUMAR Vs. SUBHASH SINGH
|
July 3, 2025 |
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DINESH SEHGAL Vs. HOLDER SARABJIT SINGH CHADHA
|
May 19, 2025 |
|
DINESH SINGH Vs. POOJA
|
January 9, 2025 |
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DIRECTORATE OF EDUCATION Vs. RAMJAS SCHOOL
|
January 20, 2025 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. SWARAJ INTERNATIONAL
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May 13, 2025 |
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DIVANSHU SHARMA Vs. STATE NCT OF DELHI
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July 10, 2025 |
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DIVYA RASTOGI Vs. STATE GOVT. OF NCT OF DELHI
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March 20, 2025 |
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DURGESH KUMAR Vs. STATE OF NCT OF DELHI
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July 17, 2025 |
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DY. COMDT. DHARAM DASS CHORSIA Vs. UNION OF INDIA
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June 12, 2025 |
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EDCIL INDIA LTD. Vs. G. L. SAGAR
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March 10, 2025 |
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EHSAN AHMAD DAVRAN Vs. GOVT OF NCT OF DELHI
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July 16, 2025 |
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EQUITY INTELLIGENCE AIF TRUST Vs. CENTRAL BOARD OF DIRECT TAXES
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July 29, 2025 |
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EX CT/GD AJIT SINGH Vs. UNION OF INDIA
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October 6, 2025 |
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EXEMPTION FROM FILING CERTIFIED COPIES ETC. JATIN DAGAR Vs. STATE GOVT. OF NCT OF DELHI
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July 9, 2025 |
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F HOFFMANN LA ROCHE AG Vs. ZYDUS LIFESCIENCES LIMITED
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July 23, 2025 |
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FAITH CONSTRUCTIONS Vs. N.W.G.E.L CHURCH
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March 20, 2025 |
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FARMAN Vs. STATE OF NCT OF DELHI
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May 9, 2025 |
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FATIMA BASIM JASIM Vs. STATE NCT OF DELHI
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June 30, 2025 |
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FMI LIMITED Vs. MIDAS TOUCH METALLOYS PVT. LTD.
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January 8, 2025 |
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FROOT TRIP PVT LTD. Vs. STATE
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April 9, 2025 |
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G. L. SAGAR Vs. EDCIL (INDIA) LTD.
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January 31, 2025 |
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G. S. C. INDUSTRIES Vs. NORTH DELHI MUNICIPAL CORPORATION
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March 20, 2025 |
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G.S. MARBLES Vs. SHREE GRANITES
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July 15, 2025 |
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GAGANJEET KAUR Vs. AUTHORISED OFFICER, HINDUJA HOUSING FINANCE
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June 27, 2025 |
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GAGANPREET SINGH MALHOTRA Vs. STATE OF NCT OF DELHI
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June 25, 2025 |
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GAJANAN KHANWE Vs. UNION OF INDIA
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January 15, 2025 |
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GARG CANDLE WORKS Vs. COMMISSIONER, DELHI GST
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May 8, 2025 |
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GAURAV Vs. STATE OF NCT OF DELHI
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March 27, 2025 |
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GAURAV GAUR Vs. STATE GOVT. OF NCT OF DELHI
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April 9, 2025 |
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GAURAV KHATTAR Vs. VIRENDER AGGARWAL
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June 25, 2025 |
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GAURAV TREHAN Vs. GURVINDER SINGH BRAR
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January 14, 2025 |
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GAUTAM THADANI Vs. DIRECTOR INCOME TAX
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January 10, 2025 |
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GAYRAT DJABAROV Vs. COMMISSIONER OF CUSTOMS
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February 27, 2025 |
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GEETA Vs. ANITA
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May 26, 2025 |
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GENERAL MANAGER, NORTHERN RAILWAYS Vs. HARLEEN KAUR
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January 20, 2025 |
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GENSOL ELECTRIC VEHICLES PVT. LTD. Vs. MAHINDRA LAST MILE MOBILITY LIMITED
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January 13, 2025 |
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GLENMARK PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
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April 24, 2025 |
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GLOBAL SALES INDIA Vs. AMIT SHARMA
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April 15, 2025 |
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GMR POCHANPALLI EXPESSWAYS LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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June 9, 2025 |
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GODREJ AND BOYCE MFG CO LTD. Vs. STATE
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June 27, 2025 |
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GOPAL Vs. STATE OF NCT OF DELHI
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July 29, 2025 |
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GOPAL MISHRA Vs. STATE
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March 6, 2025 |
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GOVT OF NCT OF DELHI Vs. BAPUNA ALCOBREW PRIVATE LIMITED
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July 28, 2025 |
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GOVT. OF NCT OF DELHI Vs. SATYAPAL SINGH YADAV
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January 28, 2025 |
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GREATECH TELECOM TECHNLOGIES PVT LTD. Vs. CORPORATE ENTERPRISES
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January 31, 2025 |
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GRID SOLUTIONS OY Vs. ASSISTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION
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January 17, 2025 |
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GUDDI Vs. MOHAN SHARMA
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January 17, 2025 |
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GULSHAN BABBAR Vs. STATE OF NCT OF DELHI
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July 2, 2025 |
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GURBACHAN SINGH MATTA Vs. CENTRAL BAUREAU OF INVESTIGATION
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October 27, 2025 |
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GURMEET SINGH SACHDEVA Vs. SKYWAYS AIR SERVICES PVT. LTD
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May 8, 2025 |
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GURPREET SINGH Vs. STATE GOVT.OF NCT OF DELHI
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April 16, 2025 |
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GURPREET SINGH MALHOTRA Vs. STATE OF NCT OF DELHI
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June 25, 2025 |
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GURUDAS MALLIK THAKUR Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX
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April 23, 2025 |
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GURUDUTT KAILASH CHAND SHARMA Vs. YASHANSH CONSTRUCTION PVT. LTD.
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March 24, 2025 |
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GURVINDER SINGH TOOR Vs. ROHIT MALHOTRA
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August 1, 2025 |
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GYAN KAUR Vs. MUKESH KUMAR
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March 17, 2025 |
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HABIOB BEDRU OMER Vs. CUSTOMS
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June 3, 2025 |
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HARCHARAN SINGH YADAV Vs. MUNICIPAL CORPORATION OF DELHI
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June 27, 2025 |
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HARJEET SINGH Vs. ANSAL PLAZA OWNERS WELFARE ASSOCIATION
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April 24, 2025 |
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HARMEET SINGH Vs. STATE GOVT. OF NCT OF DELHI
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January 28, 2025 |
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HDFC ERGO GENERAL INSURANCE CO LTD. Vs. PRAKASH SINGH
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March 7, 2025 |
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HEMANT KUMAR GOYAL Vs. YASHWANT JAIN
|
January 13, 2025 |
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HEMOGENOMICS PVT. LTD. Vs. UNION OF INDIA
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January 16, 2025 |
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HIMALAYAN FLORA AND AROMA PRIVATE LIMITED Vs. UTTAR PRADESH IRRIGATION DEPARTMENT
|
March 18, 2025 |
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HIMANSHU Vs. TCNS CLOTHING CO. LTD
|
September 1, 2025 |
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HIMANSHU SINGLA Vs. STATE OF NCT OF DELHI
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January 29, 2025 |
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HINDUSTAN HYDRAULICS PVT. LTD. Vs. UNION OF INDIA
|
June 9, 2025 |
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HIPPOCAMPUS INFOTECH PRIVATE LTD. Vs. STATE NCT OF DELHI
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April 17, 2025 |
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HLK INFRASTRUCTURE PVT. LTD. Vs. AJAY KUMAR
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August 20, 2025 |
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HONEY TYAGI Vs. STATE(NCT OF DELHI)
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July 29, 2025 |
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HOOR ANISBHAI JINWALA Vs. NATIONAL TESTING AGENCY
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January 4, 2025 |
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HVR SOLAR PRIVATE LIMITED Vs. SALES TAX OFFICER CLASS II AVATO WARD 67
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April 8, 2025 |
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IDBI TRUSTEESHIP SERVICES LIMITED Vs. OZONE PROPERTIES PRIVATE LIMITED
|
April 7, 2025 |
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IDEMIA SYSCOM INDIA PRIVATE LIMITED Vs. M/S CONJOINIX TOTAL SOLUTIONS PRIVATE LIMITED
|
February 24, 2025 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD. Vs. RAJNI KOCHAR
|
March 11, 2025 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. RAJESH
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June 19, 2025 |
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IFTIKHAR AHMAD Vs. MOHD ATIQ
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June 30, 2025 |
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IL AND FS PARADIP REFINERY WATER LIMITED Vs. INDIAN OIL CORPORATION
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April 17, 2025 |
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IMRAN ALI @ SAMIR Vs. STATE NCT OF DELHI
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June 5, 2025 |
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IMRAN KHAN Vs. STATE (NCT OF DELHI)
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July 21, 2025 |
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INDER MOHAN NAGPAL Vs. GOVT OF NCT
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February 11, 2025 |
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INDER PAL KAUR Vs. STATE OF NCT OF DELHI
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March 27, 2025 |
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INDERJEET SINGH BINDRA Vs. RAMESH KUMARI
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October 28, 2025 |
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INDIAN RAILWAYS CATERING AND TOURISM CORP. LTD. Vs. BRANDAVAN FOOD PRODUCTS
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February 10, 2025 |
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INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED Vs. CHHATTISGARH STATE POWER DISTRIBUTION CO. LTD
|
October 9, 2025 |
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INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. T.R SRINIVASAN
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October 6, 2025 |
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INDRAVATI Vs. MUKESH
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May 6, 2025 |
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INDU NARAIN Vs. STATE BANK OF INDIA
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May 27, 2025 |
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INOX WORLD INDUSTRIES PVT LTD. Vs. IFFCO TOKIO GENERAL INSURANE COMPANY LIMITED
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May 2, 2025 |
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INTEC CAPITAL LIMITED Vs. SHEKHAR CHAND JAIN
|
September 4, 2025 |
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IQRAR AHMED Vs. STATE NCT OF DELHI
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March 19, 2025 |
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IRFAN BADSHAH Vs. STATE OF NCT OF DELHI
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January 27, 2025 |
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IRSHAD @ BABLOO Vs. STATE (NCT OF DELHI)
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July 11, 2025 |
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ISHITA Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
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January 13, 2025 |
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IVY ENTERTAINMENT PRIVATE LIMITED Vs. HR PICTURES
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March 27, 2025 |
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JAGADISH DAS Vs. STATE OF NCT OF DELHI
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June 19, 2025 |
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JAGDISH SHARMA Vs. STATE OF NCT OF DELHI
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May 20, 2025 |
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JAGDISH SHARMA Vs. NAVTEJ SINGH
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January 21, 2025 |
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JAGTAR SINGH Vs. UNION OF INDIA
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May 19, 2025 |
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JAHANGIR Vs. STATE GOVT OF NCT OF DELHI
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September 1, 2025 |
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JAI PRAKASH Vs. DIRECTOR GENERAL CENTRAL INDUSTRY SECURITY FORCE
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February 11, 2025 |
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JAI PRAKASH AGGARWAL Vs. KIRAN CHAWLA
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March 18, 2025 |
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JAI SHUKLA Vs. STATE OF NCT OF DELHI
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May 2, 2025 |
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JAN CHETNA JAGRITI AVOM SHAIKSHANIK VIKAS MANCH Vs. ANAND RAJ JHAWAR
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February 14, 2025 |
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JANKI NEWSPRINT LTD Vs. PRINCIPAL COMMISSIONER OF CUSTOMS NEW CUSTOMS HOUSE, AIR CARGO IGI AIRPORT
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March 12, 2025 |
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JARNAIL SINGH Vs. STATE (GOVT OF NCT OF DELHI)
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July 28, 2025 |
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JASPAL SINGH Vs. STATE GOV NCT OF DELHI
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May 21, 2025 |
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JASWANT SINGH (D) THROUGH LRS Vs. SANTOSH KUMARI SHARMA
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August 7, 2025 |
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JATINDER KAUR SAWHNEY Vs. CANARA BANK
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May 20, 2025 |
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JINESH JAIN Vs. AMIT JAIN
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February 12, 2025 |
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JITENDER DIXIT Vs. STATE (NCT OF DELHI)
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May 19, 2025 |
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JITENDER KUMAR VICKEY Vs. STATE OF NCT OF DELHI
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July 17, 2025 |
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JITENDER SINGH Vs. STATE (NCT ) OF DELHI
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July 10, 2025 |
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JITENDRA SHARMA Vs. GEETIKA SHARMA
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April 23, 2025 |
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JOGI ANIL KUMAR Vs. INDIAN COAST GUARD
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June 11, 2025 |
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JOHN OHA Vs. STATE GOVT. OF NCT OF DELHI
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May 22, 2025 |
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JOHNSON & JOHNSON PTE. LTD. Vs. ABBIREDDI SATISH KUMAR
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July 15, 2025 |
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JONEY Vs. HEMANT VERMA
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February 11, 2025 |
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JWALA PRASAD Vs. UNION OF INDIA MINISTRY OF CULTURE
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April 17, 2025 |
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JYOTI ALIAS KITTU Vs. STATE GOVT. OF NCT OF DELHI
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January 22, 2025 |
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JYOTI GUPTA Vs. STATE OF NCT OF DELHI
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April 25, 2025 |
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JYOTI WAZIR Vs. DEEPAK KHOSLA
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April 4, 2025 |
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K W/O P Vs. STATE OF NCT DELHI
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March 7, 2025 |
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K. HOME APPLIANCES Vs. MARVS TRAVEL INDIA PVT. LTD.
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May 23, 2025 |
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K. K. SPUN INDIA PVT LIMITED Vs. REGAL ENTERPRISES
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January 7, 2025 |
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K. VANITHA Vs. STATE OF NCT OF DELHI
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June 28, 2025 |
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KAIROSOFT AI SOLUTIONS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 9, 2025 |
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KAL AIRWAYS PRIVATE LIMITED Vs. SPICEJET LIMITED
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May 23, 2025 |
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KALANITHI MARAN Vs. SPICEJET LIMITED
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May 23, 2025 |
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KALU RAM SAINI Vs. UNION OF INDIA
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January 7, 2025 |
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KAMAL ENVIROTECH PVT. LTD. Vs. COMMISSIONER OF GST
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January 17, 2025 |
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KAMAL KUMAR Vs. STATE OF NCT OF DELHI
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May 20, 2025 |
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KAN DAMIAN KOUASSI Vs. STATE OF NCT OF DELHI
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February 12, 2025 |
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KANCHAN Vs. STATE NCT OF DELHI
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February 24, 2025 |
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KANISHK SHARMA Vs. STATE OF NCT OF DELHI
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March 20, 2025 |
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KANTA GOSWAMI Vs. ROSHAN ARORA
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May 7, 2025 |
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KANWALJEET KAUR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 4, 2025 |
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KARAN KHANNA Vs. STATE GOVT. OF NCT OF DELHI
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April 8, 2025 |
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KARAN KUMAR Vs. STATE
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June 3, 2025 |
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KARANJEET SINGH Vs. STATE OF NCT OF DELHI
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April 22, 2025 |
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KARIX MOBILE PRIVATE LIMITED Vs. UNION OF INDIA
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March 28, 2025 |
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KAUSTHUBA NAND PANT Vs. UNION OF INDIA
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January 7, 2025 |
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KESHAV DUTT SHARMA Vs. STATE (NCT OF DELHI)
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May 21, 2025 |
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KEWAL KISHORE Vs. GOVT OF NCT OF DELHI
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February 24, 2025 |
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KHUJA AGHA SAFI Vs. CUSTOMS
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July 3, 2025 |
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KHUSHI RAM GURUNG Vs. STATE GOVT. OF N.C.T. OF DELHI
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July 10, 2025 |
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KHUSHI SHARMA Vs. UNION OF INDIA
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May 16, 2025 |
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KIRAN SURAN Vs. SATISH KUMAR
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April 7, 2025 |
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KIRANJIT GUJRAL Vs. PAMINDER GUJRAL
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October 17, 2025 |
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KISHAN CHAND Vs. BHAGAT RAM
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June 23, 2025 |
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KISHAN KUMAR Vs. MOHD. YUNUS
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June 25, 2025 |
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KOSTUBH DADHICHI ANSHU Vs. ADITYA JUNIWAL
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February 28, 2025 |
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KOTAK MAHINDRA GIC LTD. Vs. PARVATI BASNET
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March 4, 2025 |
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KRANTI SOAP PVT. LTD. Vs. DEEP CHAND ARYA INDUSTRIES
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April 25, 2025 |
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KREATE ENERGY (I) PVT LTD. Vs. MUNICIPAL CORPORATION OF DELHI
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July 4, 2025 |
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KRISTAL VISION PROJECTS PRIVATE LIMITED Vs. UNION OF INDIA
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May 23, 2025 |
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KROLL INFORMATION ASSURANCE, LLC Vs. CONTROLLER GENERAL OF PATENTS, DESIGNS AND TRADEMARKS
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July 1, 2025 |
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KULDEEP SINGH Vs. DIRECTOR GENERAL
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January 7, 2025 |
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KULDEEP SINGH Vs. STATE GOVT. OF NCT OF DELHI
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January 16, 2025 |
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KULDEEP SINGH SENGAR Vs. CENTRAL BUREAU OF INVESTIGATION
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January 22, 2025 |
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KUMARI GAYATRI TRIPATHI Vs. TRUST MANDIR SHRI RAMCHANDERJI
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March 10, 2025 |
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KUNAL KUMAR GUPTA Vs. STATE OF NCT OF DELHI
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March 4, 2025 |
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KUSHAL INFRAPROJECT INDUSTRIES INDIA LTD. Vs. R.L. VARMA & SONS(HUF)
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June 28, 2025 |
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LALIT Vs. STATE (NCT OF DELHI)
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January 23, 2025 |
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LALIT BERRY Vs. MUNICIPAL CORPORATION OF DELHI
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June 27, 2025 |
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LALIT CHOUDHARY Vs. STATE OF NCT OF DELHI
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April 25, 2025 |
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LALIT MOHAN MAHARA Vs. MEENAKHSHI MAHARA
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July 1, 2025 |
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LALIT PASWAN Vs. STATE OF NCT OF DELHI
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July 23, 2025 |
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LALIT SHARMA Vs. UNION OF INDIA
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May 16, 2025 |
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LAXMAN DASS SACHDEVA MEMORIAL EDUCATION SOCIETY Vs. DIRECTORATE OF HIGHER EDUCATION
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March 25, 2025 |
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LEELA RAM Vs. STATE GOVT. OF NCT OF DELHI
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May 23, 2025 |
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LOVEE NARULA Vs. DIRECTORATE OF ENFORCEMENT
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June 9, 2025 |
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M/S MAHESH FABRINOX PVT. LTD Vs. UNION OF INDIA
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May 6, 2025 |
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M/S MEHRA JEWEL PALACE PVT. LTD Vs. MINISO LIFESTYLE PVT. LTD
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September 22, 2025 |
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M/S R.K. GOEL ABHEY KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
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July 14, 2025 |
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M/S TARINI MINERALS PVT LTD Vs. UNION OF INDIA
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October 14, 2025 |
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M/S. KNR TIRUMALA INFRA PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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August 29, 2025 |
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M/S. M. I. TEXTILES PTE LTD. Vs. M/S. T. T. LTD.
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September 1, 2025 |
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MAAN SINGH Vs. UNION OF INDIA
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February 11, 2025 |
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MACLEODS PHARMACEUTICALS LTD. Vs. CONTROLLER OF PATENTS
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January 15, 2025 |
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MADAN MOHAN Vs. UNION OF INDIA
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March 4, 2025 |
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MADHU TAYAL Vs. GHANSHYAM DAS TAYAL
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May 20, 2025 |
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MADHURBHASHANI Vs. RANJIT SINGH
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July 2, 2025 |
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MAHALAXMI HARDWARE Vs. NEETU GUPTA
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April 7, 2025 |
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MAHESH KUMAR Vs. STATE GOVT. OF NCT OF DELHI
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July 2, 2025 |
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MAHESH KUMAWAT Vs. STATE NCT OF DELHI
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July 2, 2025 |
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MAHINDER SINGH Vs. JASWANT KAUR
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May 20, 2025 |
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MAJID MIYAN Vs. STATE(NCT OF DELHI)
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July 17, 2025 |
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MAK CONTROL AND SYSTEMS PVT. LTD. Vs. UNION OF INDIA
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January 29, 2025 |
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MAKHDUM ALI HAIDAR Vs. UNION OF INDIA
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January 27, 2025 |
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MAM CHAND Vs. VIJAY KUMAR KHANNA
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April 17, 2025 |
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MAN MOHAN SINGH ATTRI Vs. UNION OF INDIA
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September 17, 2025 |
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MAN MOHAN SINGH ATTRI Vs. UNION OF INDIA
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August 6, 2025 |
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MANAGEMENT OF M/S. ACFOLI INC. Vs. SURENDER NARAYAN SINGH
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July 22, 2025 |
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MANGAL DEEP Vs. UNION OF INDIA
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July 4, 2025 |
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MANINDER SIDHU Vs. STATE GOVT. OF NCT OF DELHI
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May 15, 2025 |
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MANINDER SINGH MADAAN Vs. STATE OF NCT OF DELHI
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July 10, 2025 |
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MANISH GARG Vs. UNITED INDIA INSURANCE CO. LTD.
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June 19, 2025 |
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MANISH JHA Vs. STATE OF GNCTD
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February 27, 2025 |
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MANISH KUMAR JAIN Vs. STATE
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July 14, 2025 |
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MANJIT SINGH Vs. STATE NCT OF DELHI
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April 2, 2025 |
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MANJU Vs. MAHESH KUMAR
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April 3, 2025 |
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MANJU Vs. UNION OF INDIA
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March 25, 2025 |
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MANJU GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
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June 4, 2025 |
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MANKIND PHARMA LIMITED Vs. ZHEJIANG YIGE ENTERPRISE
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May 14, 2025 |
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MANKIND PHARMA LIMITED Vs. PREET KAMAL GREWAL
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April 2, 2025 |
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MANKIND PRIME LABS PVT. LTD. Vs. REGISTRAR OF TRADE MARKS
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April 16, 2025 |
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MANOHAR SINGH Vs. N.T.P.C. LTD.
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January 29, 2025 |
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MANOJ GOYAL Vs. SUMIT BANSAL
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April 17, 2025 |
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MANOJ GUPTA Vs. STATE NCT OF DELHI
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July 9, 2025 |
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MANOJ KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
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July 8, 2025 |
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MANOJ KUMAR JHA Vs. STATE (NCT OF DELHI)
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July 7, 2025 |
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MANOJ SAW Vs. RAMNEEK SABARWAL
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June 9, 2025 |
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MANU YADAV Vs. STATE OF NCT OF DELHI
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July 8, 2025 |
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MARFING TAMANG Vs. STATE (NCT OF DELHI)
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February 3, 2025 |
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MARYAM BEE Vs. SHUIBHAM JAIN
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August 26, 2025 |
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MATA AMRITANANDMAYI MATH Vs. ANIL KUMAR JAIN
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May 20, 2025 |
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MAULANA ARSHAD MADANI Vs. UNION OF INDIA
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July 10, 2025 |
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MAYA DEVI Vs. VEERMATI
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April 16, 2025 |
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MEDHA PATKAR Vs. V.K. SAXENA
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July 29, 2025 |
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MEENA VOHRA Vs. MASTER HOSTS PVT LTD.
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March 18, 2025 |
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MEENU Vs. AZAD CHAUHAN
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February 19, 2025 |
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MEENU JAIN Vs. GAURAV JAIN
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May 20, 2025 |
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MEENU SALUJA Vs. STATE GOVERNMENT OF NCT OF DELHI
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March 6, 2025 |
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MEGHA KHETRAPAL Vs. RAJAT KAPOOR
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March 19, 2025 |
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MEHTA PRASANTBHAI MUKUNDRAY Vs. MAGNIFICO MINERALS PVT LTD.
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April 16, 2025 |
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METRRO WASTE HANDLING PVT.LTD. Vs. MUNICIPAL CORPORATION OF DELHI
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October 21, 2025 |
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MGI DEVELOPERS AND PROMOTERS Vs. SUMIT BANSAL
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April 17, 2025 |
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MINOR A Vs. STATE
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June 30, 2025 |
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MINOSHA INDIA LTD. Vs. MISRA AUTOMATICS PVT. LTD.
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March 3, 2025 |
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MITHLESH KUMAR Vs. STATE
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January 14, 2025 |
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MMTC LIMITED Vs. ANGLO AMERICAN METALLURGICAL PTY LIMITED
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July 29, 2025 |
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MOHAMMAD SHAHID Vs. STATE OF (NCT) OF DELHI
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July 24, 2025 |
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MOHAN BROTHERS Vs. MITHILESH PANDEY
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February 13, 2025 |
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MOHAN GUPTA Vs. STATE (GOVT OF NCT DELHI)
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April 1, 2025 |
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MOHAN LAL Vs. STATE OF NOT DELHI
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July 2, 2025 |
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MOHD AKBAR Vs. STATE OF NCT OF DELHI
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May 23, 2025 |
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MOHD ANWAR Vs. STATE GOVERNMENT OF NCT OF DELHI
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July 7, 2025 |
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MOHD AQIB Vs. UNION OF INDIA
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February 19, 2025 |
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MOHD AZIM NADAF Vs. STATE GOVT. OF NCT OF DELHI
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April 3, 2025 |
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MOHD RIZWAN ASHRAF Vs. NATIONAL INVESTIGATION AGENCY
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July 24, 2025 |
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MOHD TAHIR HUSSAIN Vs. STATE (NCT OF DELHI)
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January 14, 2025 |
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MOHD. ANWAR Vs. STATE NCT OF DELHI
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July 17, 2025 |
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MOHD. KASIM Vs. NAINITAL BANK LTD.
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June 4, 2025 |
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MOHD. KASIM KHAN Vs. STATE GOVT. OF NCT OF DELHI
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April 1, 2025 |
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MOHD. MUNIB Vs. STATE (NCT OF DELHI)
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March 11, 2025 |
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MOHD. RAJU Vs. STATE NCT OF DELHI
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September 8, 2025 |
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MOHD. RASHID Vs. STATE (NCT OF DELHI)
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April 21, 2025 |
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MOHD. SAALIM QURESHI Vs. NAGHMA
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April 9, 2025 |
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MOHD. SABIR Vs. SH. AAMIL KHAN
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June 28, 2025 |
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MOHD. SAJID Vs. STATE
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July 17, 2025 |
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MOHD. SIRAJUDEEN Vs. STATE (EOW SOUTH-EAST) GOVT. OF NCT OF DELHI
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January 14, 2025 |
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MOHD. YASIR Vs. STATE OF NCT OF DELHI
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July 17, 2025 |
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MOHD.NAWAB Vs. STATE N.C.T. OF DELHI
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October 16, 2025 |
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MOHINDER SINGH Vs. DURGESH KUMAR
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February 4, 2025 |
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MOHIT Vs. STATE NCT OF DELHI
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July 24, 2025 |
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MOHIT @ ROHIT Vs. STATE OF NCT OF DELHI
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May 29, 2025 |
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MOHSIN KHAN Vs. STATE GOVT. OF NCT OF DELHI
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May 22, 2025 |
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MONIKA TIWARI Vs. GOVT OF NCT OF DELHI
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May 19, 2025 |
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MONISH GAJAPATI RAJU PUSAPATI Vs. ASSESSMENT UNIT INCOME TAX DEPARTMENT
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February 27, 2025 |
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MONTI Vs. STATE NCT OF DELHI
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May 21, 2025 |
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MONU Vs. STATE NCT OF DELHI
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April 2, 2025 |
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MONU Vs. UNION OF INDIA
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March 12, 2025 |
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MRKR CONSTRUCTIONS AND INDUSTRIES PVT LTD. Vs. COMPLETE DEWATERING SYSTEMS PVT LTD.
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April 7, 2025 |
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MS. N. S. Vs. STATE
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February 3, 2025 |
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MS. S Vs. STATE
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April 8, 2025 |
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MS. VISHNURUPA DEVELOPERS PVT. LTD Vs. M/S. S AND S TECHNOCRATS PVT. LTD
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April 22, 2025 |
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MUBINA Vs. COMMISSIONER OF CUSTOMS
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July 8, 2025 |
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MUDIT GUPTA Vs. AIRPORT AUTHORITY OF INDIA
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October 16, 2025 |
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MUKESH KUMAR Vs. NATIONAL POWER TRAINING INSTITUTE
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April 2, 2025 |
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MUKESH KUMAR BANSAL Vs. CENTRAL BANK OF INDIA
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January 7, 2025 |
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MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR
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January 9, 2025 |
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MUSHIR ALAM Vs. NARCOTICS CONTROL BUREAU
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February 25, 2025 |
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MUSTKEEN Vs. STATE GOVT. OF NCT OF DELHI
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July 8, 2025 |
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NAJIR HUSSAIN Vs. STATE
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March 25, 2025 |
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NAJRUL Vs. STATE (NCT OF DELHI)
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May 8, 2025 |
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NAMITA KHARE Vs. UNIVERSITY OF DELHI
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July 11, 2025 |
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NAND KISHOR Vs. MANAGING COMMITTEE OF RANI DUTTA ARYA VIDYALAYA
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February 28, 2025 |
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NANDAN SINGH Vs. LAXMI DEVI
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January 24, 2025 |
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NARENDER KUMAR Vs. STATE GNCTD OF DELHI
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March 25, 2025 |
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NARENDER KUMAR Vs. STATE NCT OF DELHI
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May 8, 2025 |
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NARENDER KUMAR Vs. UNION OF INDIA
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April 22, 2025 |
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NARINDER KUMAR Vs. USHA RANI TUTEJA
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March 21, 2025 |
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NATIONAL COUNCIL OF EDUCATION RESEARCH & TRAINING Vs. M/S MURLI INDUSTRIES LTD.
|
October 10, 2025 |
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NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING Vs. KUNDAN
|
April 28, 2025 |
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NATIONAL INSURANCE CO. LTD. Vs. HARENDRA SINGH
|
April 17, 2025 |
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NATIONAL INSURANCE CO. LTD. Vs. RAJENDER SINGH MEENA
|
January 23, 2025 |
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NATIONAL INSURANCE CO. LTD. Vs. NARESH GUPTA
|
February 3, 2025 |
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NATIONAL RESTAURANT ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
March 28, 2025 |
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NAUSHAD ALI Vs. STATE NCT OF DELHI
|
May 28, 2025 |
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NAVAL KISHORE KAPOOR Vs. NATIONAL INVESTIGATION AGENCY
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March 12, 2025 |
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NAVEEN Vs. STATE NCT OF DELHI
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April 24, 2025 |
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NAVEEN KUMAR Vs. STATE GOVT OF NCT DELHI
|
March 25, 2025 |
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NAYEEM AHMAD KHAN Vs. NATIONAL INVESTIGATION AGENCY
|
April 9, 2025 |
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NBCC (INDIA) LIMITED Vs. AMAN LEKHI
|
January 28, 2025 |
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NCM (INDIA) LTD. Vs. AIR INDIA LTD.
|
March 11, 2025 |
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NEELAM RANOLIA Vs. STATE NCT OF DELHI
|
July 2, 2025 |
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NEELAM WALIA Vs. SANJAY WALIA
|
January 7, 2025 |
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NEERA MISRA Vs. RAKESH CHANDRA MISRA
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July 11, 2025 |
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NEERAJ GUPTA Vs. STATE(GOVT. OF NCT OF DELHI)
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February 10, 2025 |
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NEERAJ SARAN SRIVASTAVA Vs. LOUDON OWEN
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January 20, 2025 |
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NEERAJ SEHRAWAT Vs. STATE NCT OF DELHI
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January 15, 2025 |
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NEW INDIA ASSURANCE CO. LTD Vs. M/S INTERWEAVE FASHIONS (P) LTD
|
July 18, 2025 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SUKHPAL KAUR
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April 24, 2025 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. PRADEEP KUMAR
|
April 2, 2025 |
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NIDHI JAIN Vs. ANKIT JAIN
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July 31, 2025 |
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NIKUND KUMAR JHA Vs. STATE OF NCT DELHI
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June 9, 2025 |
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NIMISHA BHAGAT Vs. RASHI MISRA
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July 1, 2025 |
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NIMRITA PARVINDER SINGH Vs. DIRECTORATE OF ENFORCEMENT
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June 4, 2025 |
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NIRANJAN TIWARI Vs. STATE
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March 25, 2025 |
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NIRMALA Vs. STATE
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May 23, 2025 |
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NISHEETH KOHLI Vs. SONAL MALIK
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July 22, 2025 |
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NISHU MAURYA Vs. UNION OF INDIA
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July 29, 2025 |
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NITESH YADAV Vs. STATE NCT OF DELHI
|
March 10, 2025 |
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NITIKA Vs. CONSORTIUM OF NATIONAL LAW UNIVERSITIES
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June 6, 2025 |
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NITIN Vs. STATE GOVT. OF NCT DELHI
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May 21, 2025 |
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NITIN KUMAR Vs. STATE GOVT. OF NCT OF DELHI
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February 3, 2025 |
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NOVATEUR ELECTRICAL & DIGITAL SYSTEMS PVT. LTD. Vs. V. GUARD INDUSTRIES LTD.
|
February 3, 2025 |
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NTPC LIMITED Vs. STARCON INFRA PROJECTS INDIA PVT LTD.
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March 7, 2025 |
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NULON INDIA LTD. Vs. STATE (GOVT. OF NCT OF DELHI)
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June 27, 2025 |
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NUTAN TYAGI Vs. STATE
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August 1, 2025 |
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O. P. SINGH Vs. DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY
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March 26, 2025 |
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OBINNA AUGUSTIN NDUBUBA Vs. STATE (GOVT OF NCT DELHI)
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April 1, 2025 |
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OM DUTT SHARMA Vs. RAM KUMAR JHA
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June 27, 2025 |
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OM GEMS AND JEWELLERY Vs. DEPUTY COMMISSIONER OF CUSTOMS (IMPORT) AIR CARGO COMPLEX NSCBI AIRPORT
|
January 21, 2025 |
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OM PRAKASH Vs. STATE GOVT OF NCT OF DELHI
|
January 29, 2025 |
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ORIENTAL INSURANCE CO LTD. Vs. SUSHILA
|
March 4, 2025 |
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ORIENTAL INSURANCE CO. LTD Vs. KHUSHANUMA
|
February 14, 2025 |
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ORIENTAL INSURANCE CO. LTD. Vs. VIJENDER SINGH
|
January 13, 2025 |
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ORIENTAL INSURANCE CO. LTD. Vs. RAVINDER KUMAR
|
May 9, 2025 |
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ORIGINET TECHNOLOGIES LTD. Vs. TECHNOLOGY DEVELOPMENT BOARD
|
February 11, 2025 |
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OZAR HOMES LLP Vs. DELHI DEVELOPMENT AUTHORITY
|
February 25, 2025 |
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P.C. AGRAWAL Vs. STATE
|
May 22, 2025 |
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PACE DIGITEK PRIVATE LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
July 2, 2025 |
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PADMA TIWARI Vs. STATE
|
April 1, 2025 |
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PANKAJ Vs. STATE (GOVT OF NCT OF DELHI)
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May 13, 2025 |
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PANKAJ JAIN Vs. PARUL JAIN
|
July 28, 2025 |
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PANKAJ PANDEY Vs. STATE OF (NCT) OF DELHI
|
July 18, 2025 |
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PANNA LAL Vs. STATE GOVT. OF NCT OF DELHI
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April 24, 2025 |
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PAPPU PATHAK Vs. M. S. BANSAL BROTHERS INDUSTRIES
|
February 3, 2025 |
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PARAG DOVAL Vs. UNION OF INDIA
|
February 19, 2025 |
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PARAMJIT SINGH Vs. STATE NCT OF DELHI
|
July 10, 2025 |
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PARDEEP PRADHAN Vs. STATE (GOVT. OF NCT OF DELHI)
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July 18, 2025 |
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PARDESHI JITENDRA SINGH Vs. UNION OF INDIA
|
February 13, 2025 |
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PARESH K. DAFTARY Vs. ADDITIONAL DIRECTOR GENERAL
|
April 8, 2025 |
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PARMESHWARI DEVI Vs. STATE
|
April 24, 2025 |
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PARRMAR MAHENDRA KUMAR KONABHAI Vs. UNION OF INDIA
|
February 6, 2025 |
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PARTH PANDIT Vs. STATE OF NCT OF DELHI
|
April 15, 2025 |
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PASCHAL OBINNA NWAGBAOSO Vs. NARCOTICS CONTROL BUREAU
|
May 20, 2025 |
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PAUL DEEPAK RAJARATNAM Vs. SURGEPORT LOGISTICS PRIVATE LIMITED
|
July 28, 2025 |
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PAWAN KUMAR Vs. HARNARAIN DASS CHARITABLE TRUST
|
June 11, 2025 |
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PAWANDEEP SINGH SURI Vs. SUSHIL JUNEJA
|
April 2, 2025 |
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PC Vs. STATE OF NCT OF DELHI
|
May 13, 2025 |
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PC JAIN TEXTILE PVT LTD. Vs. SHYAM SUNDER SURI
|
March 12, 2025 |
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PERVEZ Vs. DIRECTORATE OF ENFORCEMENT
|
July 28, 2025 |
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PETER A. FERNANDES Vs. O. P. MANCHANDA
|
May 6, 2025 |
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PFIZER LIMITED Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY
|
July 10, 2025 |
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PHONOGRAPHIC PERFORMANCE LIMITED Vs. AZURE HOSPITALITY PRIVATE LIMITED
|
March 3, 2025 |
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PINKI Vs. STATE OF NCT OF DELHI
|
September 27, 2025 |
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PINTU Vs. STATE OF NCT OF DELHI
|
March 4, 2025 |
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POOJA ANAND Vs. BASIC CHEMICALS COSMETICS AND DYES EXPORT PROMOTION COUNCIL
|
January 23, 2025 |
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POOJA MEHTA Vs. GOVT. OF NCT OF DELH
|
May 27, 2025 |
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POONAM GANDHI Vs. STATE (NCT) OF DELHI
|
July 3, 2025 |
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PR. COMMISSIONER OF INCOME TAX Vs. GARG ACRYLICS LTD.
|
May 22, 2025 |
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PR. COMMISSIONER OF INCOME TAX Vs. K.R. PULP AND PAPERS LTD.
|
May 31, 2025 |
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PR. COMMISSIONER OF INCOME TAX Vs. VEDANTA LTD.
|
January 16, 2025 |
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PR. COMMISSIONER OF INCOME TAX Vs. REMFRY & SAGAR
|
January 31, 2025 |
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PR. COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION Vs. SAMSUNG ELECTRONICS CO. LTD.
|
January 15, 2025 |
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PRABHAKAR BHATT Vs. ANNU LAMBA
|
February 27, 2025 |
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PRABHAKAR KABRA Vs. GOVT. OF NCT OF DELHI
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May 27, 2025 |
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PRABIR PURKAYASTHA Vs. DIRECTORATE OF ENFORCEMENT
|
July 23, 2025 |
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PRABIR PURKAYASTHA Vs. STATE OF NCT OF DELHI
|
July 23, 2025 |
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PRADEEP BAILEY Vs. GILMA DANIEL
|
June 18, 2025 |
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PRADEEP MISHRA Vs. UNION OF INDIA
|
February 3, 2025 |
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PRADEEP SINGH Vs. STATE OF NCT OF DELHI
|
April 16, 2025 |
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PRAMOD BIND Vs. STATE GOVT OF NCT OF DELHI
|
May 21, 2025 |
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PRAMOD KUMAR Vs. STATE N.C.T. OF DELHI
|
July 18, 2025 |
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PRAMOR KUMAR JOSHI Vs. STATE OF NCT OF DELHI
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February 28, 2025 |
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PRANAV PANDEY Vs. UNION PUBLIC SERVICE COMMISSION
|
July 3, 2025 |
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PRANJAL PANDEY Vs. STATE OF NCT OF DELHI
|
July 23, 2025 |
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PRASADI LAL Vs. PRESIDING OFFICER, LABOUR COURT NEW DELHI
|
January 23, 2025 |
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PRAVEEN Vs. STATE GOVT OF NCT OF DELHI
|
April 21, 2025 |
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PRAVEEN ARYA Vs. STATE OF NCT OF DELHI
|
May 22, 2025 |
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PRAVEEN KUMAR Vs. POOJA ARYA
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May 13, 2025 |
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PRAVEEN RANA Vs. STATE OF NCT OF DELHI
|
May 23, 2025 |
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PRAVEEN SHARMA Vs. STATE
|
July 21, 2025 |
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PRAVINAST PANDEY Vs. UNION OF INDIA
|
April 25, 2025 |
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PRECITECH ENCLOSURES SYSTEMS PVT LTD. Vs. RUDRAPUR PRECISION INDUSTRIES
|
March 17, 2025 |
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PREM KUMAR Vs. STATE
|
May 16, 2025 |
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PREM SHANKAR Vs. STATE OF NCT OF DELHI
|
June 23, 2025 |
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PREMA RAM EX BSF CONSTABLE Vs. UNION OF INDIA
|
March 5, 2025 |
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PRINCE KHAN Vs. PAWAN KUMAR
|
April 30, 2025 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DCM SHRIRAM LTD.
|
January 21, 2025 |
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PRITY KUMARI Vs. STATE NCT OF DELHI
|
March 25, 2025 |
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PRIYA LODHI Vs. STATE NCT OF DELHI
|
June 9, 2025 |
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PRIYANKA Vs. SAURABH CHHABRA
|
April 8, 2025 |
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PRIYANKA AILAWADI Vs. SAURABH GOEL
|
July 10, 2025 |
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PUBLIC WORKS DEPARTMENT Vs. MALTI DEVI
|
January 7, 2025 |
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PUJA PASRICHA Vs. AISHWARYA PASRICHA
|
September 16, 2025 |
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PUNEET JAIN Vs. STATE OF NCT OF DELHI
|
July 29, 2025 |
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PURAN PRASAD Vs. STATE OF NCT OF DELHI
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July 29, 2025 |
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PUSHPALATA Vs. RAM DAS HUF
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January 23, 2025 |
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QAMAR IKBAL Vs. STATE (GNCT OF DELHI)
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July 30, 2025 |
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R. K. NAGPAL Vs. PRIYA ARORA
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April 1, 2025 |
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R. N. SINGH Vs. UNION OF INDIA
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May 15, 2025 |
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R. P. BAJAJ Vs. SHIELA KAPUR
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June 25, 2025 |
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R. SANTOSH Vs. ONE97 COMMUNICATIONS LTD.
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June 12, 2025 |
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RACHANA SRIVASTAVA Vs. PRASENJIT SINGH
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April 17, 2025 |
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RADHEY SHYAM Vs. STATE (NCT OF DELHI)
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May 7, 2025 |
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RADHIKA JULKA Vs. GAURAV JULKA
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May 6, 2025 |
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RAGHUNANDAN SHARMA Vs. UNION OF INDIA
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June 6, 2025 |
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RAHNUMA Vs. UNION OF INDIA
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July 7, 2025 |
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RAHUL Vs. STATE (GOVT. OF NCT DELHI)
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July 10, 2025 |
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RAHUL Vs. STATE NCT OF DELHI
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July 18, 2025 |
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RAHUL Vs. STATE GOVT. OF NCT OF DELHI
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May 20, 2025 |
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RAHUL @ SHIV Vs. STATE
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August 29, 2025 |
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RAHUL ALIAS PUNEET Vs. STATE OF NCT OF DELHI
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April 8, 2025 |
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RAHUL PRAJAPATI Vs. STATE NCT OF DELHI
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July 24, 2025 |
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RAHUL SHRMA Vs. STATE GOVT. OF NCT OF DELHI
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July 8, 2025 |
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RAHUL VATTAMPARAMBIL REMESH Vs. UNION OF INDIA
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March 4, 2025 |
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RAILTEL CORPORATION OF INDIA LIMITED Vs. PRIMATEL FIBCOM LIMITED
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April 22, 2025 |
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RAIN CII CARBON VIZAG LTD. Vs. UNION OF INDIA
|
March 7, 2025 |
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RAJ KISHORE Vs. STATE
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January 30, 2025 |
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RAJ KUMAR Vs. FOOD CORPORATION OF INDIA
|
May 21, 2025 |
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RAJ KUMAR Vs. STATE NCT OF DELHI
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March 11, 2025 |
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RAJ KUMAR AGARWAL Vs. STATE OF NCT DELHI
|
June 11, 2025 |
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RAJ KUMAR CHAUDHARY Vs. STATE GOVT. OF NCT OF DELHI
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May 15, 2025 |
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RAJ KUMAR KEDIA Vs. INCOME TAX OFFICE
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July 23, 2025 |
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RAJ KUMAR SHARMA Vs. SANDEEP SRIVASTAVA
|
May 22, 2025 |
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RAJAT PILLAI Vs. GOVT. OF NCT OF DELHI
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May 14, 2025 |
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RAJE SINGH RAWAT Vs. GNCT OF DELHI
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January 30, 2025 |
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RAJEEV DHINGRA Vs. STATE NCT OF DELHI
|
April 8, 2025 |
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RAJEEV KHURANA Vs. PRINCIPAL, SARASWATI BAL MANDIR
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February 21, 2025 |
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RAJEEV KUMAR Vs. STATE (NCT OF DELHI)
|
May 2, 2025 |
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RAJENDRA SACHDEVA Vs. A.C. ENGINEERING PRIVATE LIMITED
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February 25, 2025 |
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RAJESH Vs. STATE
|
February 6, 2025 |
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RAJESH KUMAR BALIYAN Vs. STATE NCT OF DELHI
|
January 28, 2025 |
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RAJESH SINGH GAUR Vs. NITYANAND GAUTAM
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July 18, 2025 |
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RAJIV KHANNA Vs. STATE OF NCT OF DELHI
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July 15, 2025 |
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RAJNEESH Vs. STATE N.C.T. OF DELHI
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January 22, 2025 |
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RAJNI SINGH Vs. CHATTAR SINGH SAINI
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March 24, 2025 |
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RAJU Vs. STATE (GOVT. OF NCT) DELHI
|
January 28, 2025 |
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RAJU TIWARI Vs. STATE (NCT OF DELHI)
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March 27, 2025 |
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RAJVEER SINGH Vs. STATE GOVT OF NCT OF DELHI
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July 8, 2025 |
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RAKESH BHATARA Vs. SAKSHI BHATARA
|
July 15, 2025 |
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RAKESH KUMAR Vs. STATE GOVT. OF NCT OF DELHI
|
May 14, 2025 |
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RAKESH KUMAR Vs. STATE OF NCT OF DELHI
|
May 23, 2025 |
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RAKESH KUMAR Vs. SARASWATI DEVI
|
April 1, 2025 |
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RAKESH KUMAR GULATI Vs. DIRECTORATE OF ENFORCEMENT
|
May 7, 2025 |
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RAKESH KUMAR GUPTA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
March 20, 2025 |
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RAM DHAR SINGH Vs. STATE NCT OF DELHI
|
April 24, 2025 |
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RAM GOPAL GOSWAMI Vs. STATE NCT OF DELHI
|
February 3, 2025 |
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RAM GUPTA Vs. LALIT KUMAR
|
January 23, 2025 |
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RAM KISHOR ARORA Vs. ROHIT VERMA
|
April 9, 2025 |
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RAM KRIPAL SINGH CONSTRUCTION PVT LTD. Vs. INDIAN OIL CORPORATION
|
May 22, 2025 |
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RAM KUMAR Vs. RAJESH HUDA
|
June 28, 2025 |
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RAM SINGH SAINI Vs. DELHI DEVELOPMENT AUTHORITY
|
February 3, 2025 |
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RAM SURAT SINGH Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
August 22, 2025 |
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RAMA ALAGH Vs. STATE (GOVT. OF NCT OF DELHI)
|
March 25, 2025 |
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RAMDIYA VERMA Vs. COMMISSIONER OF CUSTOMS NEW DELHI
|
April 1, 2025 |
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RAMESH CHANDRA Vs. DIRECTORATE OF ENFORCEMENT
|
March 21, 2025 |
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RAMESH SUNEJA Vs. UNION OF INDIA
|
April 21, 2025 |
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RANDEEP SINGH Vs. STATE NCT OF DELHI
|
April 2, 2025 |
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RANJAN RATTAN VADHERA Vs. STATE
|
June 25, 2025 |
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RASHMI SALUJA Vs. RELIGARE ENTERPRISES LIMITED
|
February 6, 2025 |
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RASIKLAL MOHANLAL GANGANI Vs. STATE
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June 23, 2025 |
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RATI SAWHNEY Vs. STATE
|
June 27, 2025 |
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RATTAN INDIA POWER LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
March 6, 2025 |
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RAVI Vs. REKHA
|
April 22, 2025 |
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RAVI ARORA Vs. VIJAY SHANKER
|
January 22, 2025 |
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RAVI PRAKASH Vs. STATE GOVT OF NCT OF DELHI
|
July 24, 2025 |
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RAVINDER BHUIYAN Vs. STATE NCT OF DELHI
|
June 11, 2025 |
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RAVINDER JANGHU Vs. STATE NCT OF DELHI
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May 19, 2025 |
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RAVINDER SINGH MALHOTRA Vs. STATE OF NCT OF DELHI
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June 25, 2025 |
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RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. SAUSS HOME PRODUCTS PRIVATE LIMITED
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August 14, 2025 |
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REGENT INTERNATIONAL Vs. PRATEEK DHAM
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February 20, 2025 |
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REHMAN AFTAB ALAM Vs. SALMA BANO
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March 25, 2025 |
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REKHA GUPTA Vs. RISHI GUPTA
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March 18, 2025 |
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RELIANCE EMINENT TRADING AND COMMERCIAL PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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June 9, 2025 |
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RELIANCE GENERAL INSURANCE CO LTD. Vs. NAND KUMAR
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January 20, 2025 |
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RELIGARE FINVEST LTD. Vs. LAKSHMI VILAS BANK
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February 13, 2025 |
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RENEWFLEX RECYCLING Vs. FACILITATION CENTRE ROHINI COURTS
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February 19, 2025 |
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RESCOM MINERAL TRADING FZE Vs. RASHTRIYA ISPAT NIGAM LIMITED
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August 28, 2025 |
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RESURRGENT CONSTRUCTION PVT. LTD. Vs. STRUM BUILDCON PVT. LTD.
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April 9, 2025 |
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RIHAN KHAN Vs. STATE OF NCT OF DELHI
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July 30, 2025 |
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RINKU Vs. STATE OF NCT OF DELHI
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July 9, 2025 |
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RINKU @ GAJENDRA Vs. SHYAMBIR PATHAK
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January 13, 2025 |
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RITU PAHWA Vs. PAYAL KASHYAP
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January 27, 2025 |
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RIZWAN AHMAD Vs. STATE (NCT OF DELHI)
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April 21, 2025 |
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RMS CONSULTANTS PVT. LTD. Vs. TRIDIVA ERGONOMIC INTERIORS (P) LTD.
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April 17, 2025 |
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ROCKTEK INFRA SERVICES PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT)
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February 6, 2025 |
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ROHIT JAKHWAL Vs. STATE OF NCT OF DELHI
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May 23, 2025 |
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ROHIT KHARERA Vs. STATE OF NCT DELHI
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March 21, 2025 |
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ROHIT KUMAR Vs. INCOME TAX OFFICER WARD
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January 15, 2025 |
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ROHTASH KUMAR GODARA Vs. UNION OF INDIA
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July 11, 2025 |
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ROHTASH SINGH Vs. STATE, NCT OF DELHI
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June 28, 2025 |
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ROJALINI PARIDA Vs. UNIVERSITY OF DELHI
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February 11, 2025 |
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ROOPA KHANNA Vs. ANIL VARMA
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September 23, 2025 |
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ROTOFFSET CORPORATION Vs. SECURITY PRINTING AND MINING CORPORATION OF INDIA LTD
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August 19, 2025 |
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RUCHIT BANSAL Vs. GOVT OF NCT OF DELHI
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March 5, 2025 |
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S. K. MITTAL Vs. NCT OF DELHI
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August 25, 2025 |
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S. M. MATLOOB Vs. ASMA PARVEEN
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March 27, 2025 |
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S.C. GUPTA Vs. D.D.A.
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January 22, 2025 |
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S.K. SINGHAL Vs. UNION OF INDIA
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February 10, 2025 |
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SABU TRADE PRIVATE LIMITED Vs. RAJKUMAR SABU
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October 13, 2025 |
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SADHANA YADAV Vs. UNION OF INDIA
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May 28, 2025 |
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SADHANA YADAV Vs. UNION OF INDIA
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May 31, 2025 |
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SADRE ALAM Vs. STATE OF NCT OF DELHI
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July 10, 2025 |
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SAGAR Vs. STATE NCT OF DELHI
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May 20, 2025 |
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SAGAR GAMBHIR Vs. STATE OF NCT OF DELHI
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May 23, 2025 |
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SAGAR RAJENDRA KUMAR MANGLA Vs. UNION OF INDIA
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July 4, 2025 |
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SAGIR Vs. STATE (GOVT. NCT OF DELHI)
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April 9, 2025 |
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SAGIR Vs. STATE (NCT OF DELHI)
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July 8, 2025 |
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SAHAKAR GLOBAL LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
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April 8, 2025 |
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SAI KIRAN GOUD TIRUPATHI Vs. COMMISSIONER OF CUSTOMS
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March 18, 2025 |
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SAIF ALI Vs. STATE GNCT OF DELHI
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January 27, 2025 |
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SAIF ALI @ SOHAN Vs. STATE GNCT OF DELHI
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January 24, 2025 |
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SAILESH GUPTA Vs. VIKAS GUPTA
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April 2, 2025 |
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SAINT GOBAIN GLASS FRANCE Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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September 11, 2025 |
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SALAHUDDIN AYUB Vs. BHUSHAN KUMAR
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February 28, 2025 |
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SALEEM Vs. STATE (NCT OF DELHI)
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March 20, 2025 |
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SAMAY GARG Vs. RAM KUMAR GARG
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May 20, 2025 |
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SAMEER Vs. STATE
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February 19, 2025 |
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SAMEER SAIFI Vs. STATE OF NCT OF DELHI
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April 21, 2025 |
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SAMIR Vs. STATE GOVT. OF NCT OF DELHI
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July 15, 2025 |
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SAMMAAN FINSERV LIMITED Vs. SVAMAAN FINANCIAL SERVICES PRIVATE LIMITED
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February 18, 2025 |
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SANDEEP Vs. STATE GOVT OF NCT OF DELHI
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March 18, 2025 |
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SANDEEP DAHIYA Vs. POORNA PRAJNA PUBLIC SCHOOL
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May 21, 2025 |
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SANDEEP GUPTA Vs. UNION OF INDIA
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January 29, 2025 |
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SANDEEP KAPOOR Vs. STATE (GOVT OF NCT DELHI)
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February 25, 2025 |
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SANDEEP KUMAR BHATT Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
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April 3, 2025 |
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SANEESH SOMAN Vs. NARCOTICS CONTROL BUREAU
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July 21, 2025 |
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SANGEET SETH Vs. CHIEF COMMISSIONER OF INCOME TAX
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September 3, 2025 |
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SANGEETA GERA Vs. SANJEEV GERA
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September 22, 2025 |
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SANJAY Vs. STATE
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May 22, 2025 |
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SANJAY Vs. STATE NCT OF DELHI
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January 22, 2025 |
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SANJAY KUMAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 14, 2025 |
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SANJAY KUMAR YADAV Vs. UNION OF INDIA
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May 1, 2025 |
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SANJEEV KUMAR Vs. STATE OF NCT DELHI
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May 14, 2025 |
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SANJEEV MALHOTRA Vs. STATE
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June 25, 2025 |
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SANJEEV SHARMA Vs. STATE NCT OF DELHI
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January 24, 2025 |
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July 30, 2025 |
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SANTOSH KUMAR Vs. STATE GOVT OF NCT OF DELHI
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February 10, 2025 |
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SANTOSH KUMAR YADAV Vs. UNION OF INDIA
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January 27, 2025 |
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SARASWATI DEVI Vs. STATE BANK OF INDIA
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March 7, 2025 |
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SAREGAMA INDIA LIMITED Vs. VELS FILM INTERNATIONAL LIMITED
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January 30, 2025 |
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SARFRAZ AHMED Vs. UCO BANK
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February 24, 2025 |
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SARIKA KANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 30, 2025 |
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SAROJ Vs. UNION OF INDIA
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April 16, 2025 |
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SATBIR SINGH Vs. VERSATILE COMMOTRADE PRIVATE LIMITED
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March 27, 2025 |
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SATEESH JAIN Vs. UCO BANK
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March 10, 2025 |
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SATINDER SINGH BHASIN Vs. STATE OF NCT OF DELHI
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February 19, 2025 |
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SATISH Vs. STATE N.C.T OF DELHI
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April 8, 2025 |
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SATYENDER SRIVASTAV Vs. STATE (NCT OF DELHI)
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July 23, 2025 |
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SAURABH Vs. STATE OF NCT OF DELHI
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April 9, 2025 |
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SAVERA REALTY PVT LTD. Vs. SABYASACHI CHAKORBORTY
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March 24, 2025 |
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SAVJAL ANSARI Vs. STATE NCT OF DELHI
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March 24, 2025 |
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SEEMA JAMWAL Vs. UNION OF INDIA
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January 17, 2025 |
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SEEMA JASSAL Vs. MANOJ BAJPAI
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February 21, 2025 |
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SEEMA KHATRI Vs. STATE (GOVT. OF NCT OF DELHI)
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May 13, 2025 |
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SEEMA T. TELGOTE Vs. UNION OF INDIA
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April 9, 2025 |
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SENATOR WOOD PVT LTD. Vs. BABU LAL PATEL
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May 2, 2025 |
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SES RAM Vs. STATE OF NCT DELHI
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July 25, 2025 |
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SH PRAKASH NARAYAN Vs. DEEPA DEVI
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July 15, 2025 |
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SH RAJEEV SHUKLA Vs. SH GOPAL KRISHNA SHUKLA
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January 7, 2025 |
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SH. RAJENDRA KUMAR Vs. MAMTA TANWAR
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January 20, 2025 |
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SH. SRI RAM GUPTA Vs. LALIT KUMAR
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January 23, 2025 |
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SHABAZ @ NANHE Vs. STATE GOVT. OF NCT OF DELHI
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April 1, 2025 |
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SHABIR AHMED SHAH Vs. NATIONAL INVESTIGATION AGENCY
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June 12, 2025 |
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SHABNAM BURNEY Vs. UNION OF INDIA
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May 9, 2025 |
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SHAGUN BAGAI Vs. VEENA LUTHRA
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February 14, 2025 |
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SHAHBAZ ALAM KHAN Vs. STATE OF NCT OF DELHI
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July 3, 2025 |
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SHAHID HUSSAIN Vs. STATE NCT OF DELHI
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July 29, 2025 |
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SHAHNAJ Vs. STATE GOVT OF NCT OF DELHI
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July 24, 2025 |
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SHAHNAZ HUSSAIN Vs. SURESH DHANUKA
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April 1, 2025 |
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SHAHSHI BHUSHAN Vs. UNIVERSITY OF DELHI
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March 4, 2025 |
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SHAILENDER SINGH Vs. STATE, NCT OF DELHI
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June 9, 2025 |
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SHAILENDRA JAIN Vs. UNION OF INDIA
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April 9, 2025 |
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SHAILESH AGARWAL Vs. COSMO WORLD
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June 27, 2025 |
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SHAJI JOSEPH Vs. UNION OF INDIA
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March 24, 2025 |
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SHAKILA Vs. STATE (NCT OF DELHI)
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June 12, 2025 |
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SHAKUNTALA Vs. MURTI DEVI
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March 21, 2025 |
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SHAKUNTLA Vs. RAJINDER SINGH DESWAL
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August 20, 2025 |
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SHAMIM Vs. STATE (N.C.T. OF DELHI)
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May 1, 2025 |
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SHANNU BAGHEL Vs. UNION OF INDIA
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September 24, 2025 |
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SHANTI UPADHYAY Vs. DIVISIONAL MANAGER OF NEW INDIA ASSURANCE COMPANY LTD.
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February 25, 2025 |
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SHARANJIT KAUR KOHLI Vs. RAMANDEEP SINGH KOHLI
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May 9, 2025 |
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SHASHANK GARG Vs. STATE
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April 17, 2025 |
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SHASHANK SINGH Vs. STATE GOVT. OF NCT OF DELHI
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May 6, 2025 |
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SHASHI PRABHAKAR DAS Vs. UNION OF INDIA
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May 20, 2025 |
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SHAVETA KATARIA Vs. STATE GOVT OF NCT OF DELHI
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September 12, 2025 |
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SHAZIA ILMI Vs. RAJDEEP SARDESAI
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April 4, 2025 |
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SHEELA Vs. STATE
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January 20, 2025 |
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SHER SINGH RAWAT Vs. STATE NCT OF DELHI
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July 28, 2025 |
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SHERU GUPTA Vs. STATE NCT OF DELHI
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July 30, 2025 |
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SHIKHA BADHANI Vs. HEMANT BADHANI
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September 10, 2025 |
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SHIKHA KANWAR Vs. RAJAT KANWAR
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April 7, 2025 |
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SHIKHAR PRASAD Vs. UNION OF INDIA
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May 15, 2025 |
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SHILPA GUPTA Vs. ASHOK KANSAL
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May 22, 2025 |
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SHISHU PAL CHAUHAN Vs. SUDESH TYAGI
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May 7, 2025 |
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SHIV MURAT DWIVEDI Vs. DIRECTORATE OF ENFORCEMENT
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July 2, 2025 |
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SHIV RAJ SINGH Vs. PREETI JAIN
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April 24, 2025 |
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SHIV SHANKAR Vs. STATE
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July 10, 2025 |
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SHIVA Vs. STATE
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May 13, 2025 |
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SHIVAM PANDEY Vs. STATE
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February 13, 2025 |
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SHIVRAJ SHARMA Vs. CONSORTIUM OF NATIONAL LAW UNIVERSITIES
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April 23, 2025 |
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SHRADDHA PAL Vs. JAWAHARLAL NEHRU UNIVERSITY
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February 24, 2025 |
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SHRI PAPPU PATHAK Vs. M S BANSAL BROTHERS INDUSTRIES
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February 3, 2025 |
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SHYAM SINGH Vs. STATE
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February 20, 2025 |
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SIDDHAANT MOHTA Vs. DELHI GYMKHANA CLUB LTD.
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May 22, 2025 |
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SIDDHARTH GUPTA Vs. STATE (NCT OF DELHI)
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March 21, 2025 |
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SIFARISH KHAN Vs. STATE (GOVT OF NCT)
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March 25, 2025 |
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SIMMI WALIA Vs. RAKESH ARORA
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January 30, 2025 |
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SINGH FINLEASE PVT. LTD. Vs. STATE OF NCT OF DELHI
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April 17, 2025 |
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SITA RAM MEENA Vs. UNION OF INDIA
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July 4, 2025 |
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SMITA JINA Vs. AMIT KUMAR JINA
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August 5, 2025 |
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SOHAIL MALIK Vs. STATE NCT OF DELHI
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August 12, 2025 |
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SOLOMON OGBE Vs. NARCOTICS CONTROL BUREAU
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May 30, 2025 |
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SOM DUTT SHARMA Vs. MUNNI LAL
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May 6, 2025 |
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SOM DUTT SHARMA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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March 5, 2025 |
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SONANSH CREATIONS PVT. LTD. Vs. ASSISSTANT COMMISSIONER OF INCOME TAX
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January 10, 2025 |
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SONU Vs. STATE (GOVT. OF NCT OF DELHI)
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April 15, 2025 |
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SONU Vs. STATE NCT OF DELHI
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July 24, 2025 |
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SONU Vs. STATE OF NCT OF DELHI
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July 30, 2025 |
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SRI SAI SAPTHAGIRI SPONGE PVT. LTD Vs. STATE (GNCT OF DELHI) \ MAGNIFICO MINERALS PVT. LTD.
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October 27, 2025 |
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SRISHTI RUSTAGI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 18, 2025 |
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ST. PETER INSTITUTE OF HIGHER EDUCATION AND RESEARCH Vs. UNIVERSITY GRANTS COMMISSION
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July 23, 2025 |
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STATE Vs. ASHOK
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July 23, 2025 |
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STATE Vs. YOGESH
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July 4, 2025 |
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STATE Vs. MOHAN
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June 28, 2025 |
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STATE Vs. DANISH
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March 5, 2025 |
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STATE (GNCT OF DELHI) Vs. SHAKEEL AHMED
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January 29, 2025 |
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STATE (GOVT. OF NCT) OF DELHI Vs. AMIT
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July 3, 2025 |
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STATE (NCT OF DELHI) Vs. GIRISH KUMAR
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June 28, 2025 |
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STATE (NCT OF DELHI) Vs. ASHOK KUMAR DAHIYA
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March 19, 2025 |
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STATE BANK OF INDIA Vs. M/S. P. P. JEWELLERS PRIVATE LIMITED
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March 11, 2025 |
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STATE GOVT OF NCT OF DELHI Vs. ARVIND
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August 4, 2025 |
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STATE GOVT OF NCT OF DELHI Vs. MUKESH
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July 18, 2025 |
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STATE GOVT. OF NCT OF DELHI Vs. BAL MUKUND
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June 9, 2025 |
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STATE NCT OF DELH Vs. BHAGWAN DASS
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October 8, 2025 |
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STATE NCT OF DELHI Vs. UMESH SHARMA
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June 17, 2025 |
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STATE OF DELHI Vs. MAMTA SEHGAL
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June 28, 2025 |
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STATE OF MADHYA PRADESH Vs. K.M. SHUKLA
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June 12, 2025 |
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STATE OF NCT OF DELHI Vs. JAWAHAR SINGH
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July 18, 2025 |
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STATE OF NCT OF DELHI Vs. SHIV MOHAN
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June 17, 2025 |
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STATE OF NCT OF DELHI Vs. SATISH KUMAR MANDAL
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June 17, 2025 |
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STATE OF NCT OF DELHI Vs. TRISHLA JAIN
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March 10, 2025 |
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STATE OF NCT OF DELHI Vs. SUBHAN ALI
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January 28, 2025 |
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STRIX LTD. Vs. MAHARAJA APPLIANCES LIMITED
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February 11, 2025 |
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SUBHASH Vs. MAMTA @ RAKSHA
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May 26, 2025 |
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SUBHASH CHAND Vs. MAYA
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February 13, 2025 |
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SUBHASH CHANDER Vs. STATE (NCT OF DELHI)
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July 23, 2025 |
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SUBHASH CHANDRA JARODIA Vs. VIJAYINDER KUMAR
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March 3, 2025 |
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SUBHASH CHANDRA TRIPATHI Vs. DIRECTORATE GENERAL, INDO TIBETAN BORDER POLICE FORCE
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April 30, 2025 |
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SUBHASISH SAHA Vs. STATE (NCT OF DELHI)
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July 15, 2025 |
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SUBODH JHA Vs. UNION OF INDIA
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June 12, 2025 |
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SUDESH Vs. VIJENDER SINGH
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September 25, 2025 |
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SUDESH CHHIKARA Vs. STATE (GOVT. OF NCT OF DELHI)
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March 17, 2025 |
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SUDHA GUPTA Vs. GURMEET SINGH MATHAROO
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March 18, 2025 |
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SUIAB ANSARI Vs. STATE GOVT OF NCT DELHI
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July 21, 2025 |
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SUJATA JAIN Vs. ANIL KUMAR JAIN
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May 16, 2025 |
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SUJEET Vs. STATE GOVT. OF NCT OF DELHI
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May 6, 2025 |
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SUJEET Vs. STATE OF NCT OF DELHI
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July 15, 2025 |
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SUKHBIR Vs. STATE OF GNCT OF DELHI
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May 2, 2025 |
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SUKHBIR SINGH Vs. STATE NCT OF DELHI
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August 8, 2025 |
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SULEMAN Vs. STATE
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April 16, 2025 |
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SULEMAN SAMAD Vs. STATE OF NCT OF DELHI
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January 29, 2025 |
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SUMAN SRIVASTAVA Vs. UNION BANK OF INDIA
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July 24, 2025 |
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SUMIT BHATTACHARYA Vs. STATE OF NCT OF DELHI
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July 23, 2025 |
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SUMIT KUMAR SINGH Vs. UNIVERSITY OF DELHI
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January 30, 2025 |
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SUMIT SANGWAN Vs. UNION OF INDIA
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January 15, 2025 |
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SUMITRA Vs. GANGA RAM
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February 13, 2025 |
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SUNIL Vs. STATE OF NCT DELHI
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July 10, 2025 |
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SUNIL BAILWAL Vs. GOVT. OF NCT OF DELHI
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March 4, 2025 |
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SUNIL GUPTA Vs. PUNJAB NATIONAL BANK
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April 21, 2025 |
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SUNIL KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
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June 4, 2025 |
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SUNIL KUMAR BIJARNIYA Vs. UNION OF INDIA
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May 19, 2025 |
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SUNIL KUMAR SINGH Vs. UNION OF INDIA
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January 14, 2025 |
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SUNIL SINGH DEV Vs. UNION OF INDIA
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April 9, 2025 |
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SUNIL TYAGI Vs. STATE GOVT. OF NCT OF DELHI
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March 11, 2025 |
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SUNITA DEVI Vs. STATE GOVT OF NCT DELHI
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July 21, 2025 |
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SUNITA GUPTA Vs. STATE
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June 19, 2025 |
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SUNITA KUMARI GANOTRA Vs. VINOD KUMAR
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July 22, 2025 |
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SUNITA SHARMA Vs. OM PRAKASH SHARMA
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January 7, 2025 |
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SUNNY KANT Vs. STATE NCT OF DELHI
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May 13, 2025 |
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SUPERTECH LIMITED Vs. KANWAL BATRA
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April 16, 2025 |
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SURAJ Vs. STATE NCT OF DELHI
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March 4, 2025 |
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SURAJ BHAN Vs. STATE GOVT. OF NCT OF DELHI
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May 22, 2025 |
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SURAJ KANOJIA Vs. STATE GOVT OF NCT OF DELHI
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June 25, 2025 |
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SURENDER BAJAJ Vs. DINESH CHAND GUPTA
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August 19, 2025 |
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SURENDER KERA Vs. STATE OF NCT OF DELHI
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July 9, 2025 |
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SURENDRA KUMAR Vs. C.B.I.
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July 8, 2025 |
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SURESH KUMARI Vs. REGISTRAR OF COMPANIES
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March 25, 2025 |
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SURESH KUMARI Vs. REGISTRAR OF COMPANIES
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February 20, 2025 |
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SUSHIL YADAV Vs. STATE NCT OF DELHI
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April 4, 2025 |
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SUSHILA DEVI MITTAL Vs. SHIKHA GARG
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May 14, 2025 |
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SUVASHISH ROY Vs. NARCOTICS CONTROL BUREAU
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February 14, 2025 |
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TABASSUM Vs. AMNA BEGUM
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January 7, 2025 |
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TAHIR SHOIB Vs. STATE (NCT OF DELHI)
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July 16, 2025 |
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TAIHO PHARMACEUTICAL CO. LTD. Vs. CONTROLLER OF PATENTS
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May 15, 2025 |
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TALIB Vs. STATE GOVT. OF NCT OF DELHI
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June 9, 2025 |
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TAMILARASAN RAJENDRAN Vs. SHERLEY PANNEER
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March 19, 2025 |
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TANVI CHATURVEDI \ SMITA SRIVASTAVA Vs. SMITA SHRIVASTAVA \ SUMIT VERMA
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August 29, 2025 |
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TARKESHWAR SINGH Vs. STATE
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February 10, 2025 |
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TARSEM LAL BAJAJ Vs. DEEPA GARG
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April 22, 2025 |
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TARUN Vs. MOHD SAJID
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February 24, 2025 |
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TASLEEM AHMED Vs. STATE GOVT. OF NCT OF DELHI
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September 2, 2025 |
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TATA SONS PRIVATE LIMITED Vs. MALLA RAJIV
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March 7, 2025 |
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TDI INFRATECH LIMITED Vs. GOVERNMENT OF NCT
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March 24, 2025 |
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TECHNO AIRCON INDUSTRIES PVT. LTD Vs. ABB LIMITED
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August 18, 2025 |
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TEJASSWI SHARRMA Vs. STATE OF NCT OF DELHI
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May 8, 2025 |
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TEJINDER PAL SINGH MALHOTRA Vs. STATE OF DELHI
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June 25, 2025 |
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TEJINDER SINGH Vs. BEVERELY SINGH
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May 2, 2025 |
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TELECOM REGULATORY AUTHORITY OF INDIA Vs. AKSHAY KUMAR MALHOTRA
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January 7, 2025 |
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THOKCHOM SHYAMJAI SINGH Vs. UNION OF INDIA
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February 20, 2025 |
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TONI Vs. KAJAL
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April 3, 2025 |
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TORRENT PHARMACEUTICALS LTD. Vs. INDORBIT PHARMACEUTICALS
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May 14, 2025 |
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TUNGSTEN AUTOMATION ENGLAND LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 14, 2025 |
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UJJAWAL SHARMA Vs. GOVT OF NCT OF DELHI
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February 13, 2025 |
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UMESH VERMA Vs. STATE
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July 14, 2025 |
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UNILEC ENGINEERS LTD. Vs. HPL ELECTRIC POWER LTD.
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June 6, 2025 |
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UNION BANK OF INDIA Vs. M/S SHABD ENTERPRISES
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October 16, 2025 |
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UNION OF INDIA Vs. HFO RATNAKAR MAHALA RETD.
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July 16, 2025 |
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UNION OF INDIA Vs. INLAND WORLD LOGISTICS
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April 24, 2025 |
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UNION OF INDIA Vs. VEDANTA LIMITED
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July 11, 2025 |
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UNION OF INDIA Vs. SHILPI GUPTA
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June 12, 2025 |
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UNION OF INDIA Vs. SUDHIR TYAGI
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April 17, 2025 |
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UNION OF INDIA Vs. JASBIR SINGH
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April 8, 2025 |
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UNION OF INDIA Vs. SANGEETA WAHI
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January 16, 2025 |
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UNION OF INDIA Vs. GURDEEP SINGH
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March 11, 2025 |
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UNISON HOTELS PVT LTD Vs. KNM CHEMICALS PVT LTD
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February 20, 2025 |
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UNITED INDIA INSURANCE CO LTD. Vs. KUSUM DEVI
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January 20, 2025 |
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UNITED INDIA INSURANCE CO LTD. Vs. ANJU GUPTA
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February 10, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. PREM LATA
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February 27, 2025 |
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URMILA Vs. GOVT OF NCT OF DELHI
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January 10, 2025 |
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USHA ANAND Vs. DELHI DEVELOPMENT AUTHORITY
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February 24, 2025 |
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V.G. WEAVING PRIVATE LIMITED Vs. HAWK CAPITAL PRIVATE LTD.
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July 11, 2025 |
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V.SRINIVAS, SECRETARY, GOVT. OF INDIA Vs. ALL INDIA S 30 PENSIONERS
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May 13, 2025 |
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VAIBHAV KUMAR Vs. STATE
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February 28, 2025 |
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VANDANA SHARMA Vs. UNION OF INDIA
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April 2, 2025 |
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VARUN TYAGI Vs. DAFFODIL SOFTWARE PRIVATE LIMITED
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June 25, 2025 |
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VED PRAKASH TYAGI Vs. UNION OF INDIA
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June 6, 2025 |
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VEDPAL SINGH TANWAR Vs. DIRECTORATE OF ENFORCEMENT
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June 9, 2025 |
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VERTEX PHARMACEUTICALS INCORPORATED Vs. CONTROLLER GENERAL OF PATENTS, DESIGN, TRADEMARK AND GEOGRAPHICAL INDICATIONS
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April 30, 2025 |
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VICKY Vs. STATE OF NCT OF DELHI
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January 30, 2025 |
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VIDYA RAI Vs. NATIONAL TESTING AGENCY
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July 11, 2025 |
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VIJAI PRATAP SINGH Vs. DELHI HIGH COURT
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March 27, 2025 |
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VIJAY BAHADUR SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
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June 30, 2025 |
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VIJAY GUPTA Vs. AJAY PAL SINGH
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March 3, 2025 |
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VIJAY KUMAR Vs. STATE NCT OF DELHI
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April 25, 2025 |
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VIJAY SINGH Vs. STATE NCT OF DELHI
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February 19, 2025 |
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VIKAS Vs. STATE (NCT OF DELHI)
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July 14, 2025 |
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VIKAS CHAWLA Vs. STATE NCT OF DELHI
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March 28, 2025 |
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VIKAS GAHLOT Vs. STATE OF NCT OF DELHI
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May 23, 2025 |
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VIKASH Vs. STATE GOVT. OF NCT OF DELHI
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January 29, 2025 |
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VIKASH KUMAR Vs. RESERVE BANK OF INDIA
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July 28, 2025 |
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VIKRAM YADAV Vs. STATE GOVT. OF NCT OF DELHI
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June 11, 2025 |
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VIKRAM YADAV Vs. STATE GOVT. OF NCT OF DELHI
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March 25, 2025 |
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VIKRANT VATS Vs. AJAY GAHLOT
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January 20, 2025 |
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VILLUPURAM HIGHWAYS CONSTRUCTION PVT LTD. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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July 29, 2025 |
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VINAY Vs. STATE GOVT. OF NCT OF DELHI
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April 7, 2025 |
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VINAY DUA Vs. STATE GOVT. OF NCT OF DELHI
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June 11, 2025 |
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VINAY KUMAR UPADHYAY Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 30, 2025 |
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VINIT GOSWAMI Vs. STATE (NCT OF DELHI)
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July 29, 2025 |
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VINOD Vs. STATE GNCT OF DELHI
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April 9, 2025 |
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VINOD GOEL Vs. MUNICIPAL CORPORATION OF DELHI
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June 27, 2025 |
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VINOD RAI Vs. STATE (NCT OF DELHI)
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July 11, 2025 |
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VINOD SINGH BISHT Vs. STATE NCT OF DELHI
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July 9, 2025 |
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VIPIN GUPTA Vs. STATE NCT OF DELHI
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July 30, 2025 |
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VIPIN KUMAR MITTAL Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX
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April 16, 2025 |
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VIRENDER KUMAR Vs. STATE NCT OF DELHI
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February 25, 2025 |
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VIRENDER SHARMA Vs. MONICA BHARDWAJ
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May 5, 2025 |
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VIRENDER SINGH Vs. STATE NCT OF DELHI
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July 18, 2025 |
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VISHAL VERMA Vs. STATE GOVT. OF NCT OF DELHI
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January 16, 2025 |
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VISHNU SHARMA Vs. STATE OF NCT DELHI
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May 22, 2025 |
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VISHVANATH AGARWAL Vs. ELECTION COMMISSION OF INDIA
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January 23, 2025 |
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VIVEK CHANDELA Vs. STATE OF NCT OF DELHI
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April 8, 2025 |
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WALIMUDDIN KHAN Vs. UNION OF INDIA
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April 25, 2025 |
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WALNUT PICTURES Vs. RAJYESH PATNI
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January 21, 2025 |
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WESTEND GREEN FARMS SOCIETY Vs. KAPIL KUMARIA
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March 24, 2025 |
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WIKIMEDIA FOUNDATION INC Vs. ANI MEDIA PRIVATE LIMITED
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April 8, 2025 |
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XXXXX Vs. STATE
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July 17, 2025 |
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YASH MISHRA Vs. STATE OF NCT OF DELHI
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August 27, 2025 |
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YASHPAL SACHDEVA Vs. SUNIL RELLI
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January 30, 2025 |
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YASHVARDHAN Vs. UNION OF INDIA
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February 25, 2025 |
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YESAK ANGSOM GEBRREEGIZAGABER Vs. NARCOTICS CONTROL BUREAU
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July 28, 2025 |
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YOGESH Vs. STATE OF DELHI
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February 28, 2025 |
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YOGESH KUMAR Vs. STATE (NCT OF DELHI)
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May 21, 2025 |
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YOGESHWAR DAYAL Vs. VISHNU URBAN COOPERATIVE THRIFT AND CREDIT SOCIETY LTD.
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April 8, 2025 |
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ZAHOOR AHMAD PEER Vs. NATIONAL INVESTIGATION AGENCY
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February 18, 2025 |
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ZAKIR HUSSAIN Vs. STATE GOVT. OF NCT OF DELHI
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January 22, 2025 |
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ZEE ENTERTAINMENT ENTERPRISES LTD. Vs. SAREGAMA INDIA LTD.
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February 28, 2025 |
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ZEE LABORATRIES Vs. UNION OF INDIA
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June 27, 2025 |
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ZERIA PHARMACEUTICAL CO Vs. CONTROLLER OF PATENTS
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May 27, 2025 |
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ZHEJIANG BONLY ELEVATOR GUIDE RAIL MANUFACTURE CO. LTD. Vs. JADE ELEVATOR COMPONENTS
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March 3, 2025 |
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ZHINET BANU NAZIR DADANY Vs. COMMISSIONER OF CUSTOMS
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March 3, 2025 |