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3 SHADES EVENTS Vs. PRINCIPAL COMMISSIONER OF DEPARTMENT OF TRADE AND TAXES, GOVERNMENT OF NCD OF DELHI
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March 13, 2024 |
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A T KEARNEY CONSULTING INDIA PVT LTD Vs. MARUTI SUZUKI INDIA LIMITED
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August 1, 2024 |
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A. K. AL MUHAIDIB AND SONS Vs. CHAMAN LAL SACHDEVA
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February 15, 2024 |
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A.B. CREATIONS Vs. BHAN TEXTILES PVT. LTD.
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October 7, 2024 |
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A.K. THAPA Vs. UNION OF INDIA
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November 26, 2024 |
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A.O. SMITH CORPORATION Vs. STAR SMITH EXPORT PVT. LTD.
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March 22, 2024 |
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A.V. PREM NATH Vs. STATE (NCT OF DELHI)
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January 22, 2024 |
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AALOKIK ENTERPRISES PVT LTD Vs. GYAN INTERNATIONAL PVT LTD
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August 2, 2024 |
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AAM AADMI PARTY Vs. UNION OF INDIA
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June 5, 2024 |
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AAREM TRAD EX PRIVATE LIMITED Vs. SALES TAX OFFICER
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February 23, 2024 |
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AARTI FABRICOTT PRIVATE LIMITED Vs. INCOME TAX OFFICER, WARD 1(1), DELHI
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July 3, 2024 |
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ABDUL MUQTADIR Vs. STATE
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March 19, 2024 |
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ABHAY Vs. STATE
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February 19, 2024 |
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ABHAY KUMAR JHA Vs. BOSCH
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January 31, 2024 |
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ABHAY SAPRU Vs. STATE DELHI
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February 29, 2024 |
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ABHINAV JINDAL HUF Vs. INCOME TAX OFFICER WARD
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September 20, 2024 |
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ABHISHEK KUMAR Vs. NEHA LAL
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January 29, 2024 |
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ABHISHEK MONGA Vs. DELHI DEVELOPMENT AUTHORITY
|
December 5, 2024 |
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ABHISHEK SAXENA Vs. ANUKRITI SRIVASTAVA
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March 19, 2024 |
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ABHISHEK VERMA Vs. ENFORCEMENT DIRECTORATE
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February 26, 2024 |
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ABHISHEK YADAV Vs. DELHI STATE LEGAL SERVICES AUTHORITY
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September 24, 2024 |
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ABNASH CHANDER CHADHA Vs. BALBIR KUMAR CHADHA
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April 1, 2024 |
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ABRAHAM GEORGE Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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March 6, 2024 |
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ADARSH TEOTIA Vs. NETRA INSTITUTE OF GEOINFORMATICS MANAGEMENT AND TECHNOLOGIES FOUNDATION
|
May 2, 2024 |
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ADESH TYAGI Vs. POOJA KAUR
|
May 9, 2024 |
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ADITY A BIRLA FASHION AND RETAIL LIMITED Vs. SAROJ TANDON
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September 2, 2024 |
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ADITYA BIRLA FINANCE LIMITED Vs. ANOOP OSWAL HOSIERY
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May 14, 2024 |
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ADITYA MADAN Vs. STATE
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September 30, 2024 |
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ADITYA THERMOPACK PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
February 5, 2024 |
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ADNAN NISAR Vs. DIRECTORATE OF ENFORCEMENT
|
September 17, 2024 |
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AEIFORIA CONSTRUCTION PVT. LTD. Vs. CONTINENTAL CARBON INDIA PVT. LTD.
|
July 12, 2024 |
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AFAAQ KHAN Vs. STATE NCT OF DELHI
|
May 30, 2024 |
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AFSAR SAIFI Vs. STATE NCT OF DELHI
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January 8, 2024 |
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AFTAB ALAM Vs. JAMIA MILLIA ISLAMIA
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March 21, 2024 |
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AGNI DEO PRASAD Vs. UNION OF INDIA
|
April 16, 2024 |
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AGRA PORTFOLIO PVT. LTD. Vs. PR. COMMISSIONER OF INCOME TAX
|
April 4, 2024 |
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AIR FORCE SPORTS COMPLEX Vs. S S DAHIYA
|
October 4, 2024 |
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AIRPORTS AUTHORITY OF INDIA Vs. JAI KUMAR
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February 9, 2024 |
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AJAI KUMAR Vs. SUMITOMO MITSUI BANKING CORPORATION
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March 19, 2024 |
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AJANTA SOYA LIMITED Vs. ORIENTAL INSURANCE COMPANY
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February 13, 2024 |
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AJAY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 3, 2024 |
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AJAY AGGARWAL Vs. BRITANNIA INDUSTRIES LTD.
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November 21, 2024 |
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AJAY GOYAL Vs. STATE
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March 12, 2024 |
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AJAY GUPTA Vs. ASHOK GUPTA
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September 11, 2024 |
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AJAY GUPTA Vs. M/S. GREENWAYS
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July 3, 2024 |
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AJAY GUPTA Vs. STATE OF NCT DELHI
|
December 24, 2024 |
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AJAY JAIN Vs. SOOD RESINS AND POLYMERS
|
September 11, 2024 |
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AJAY KUMAR Vs. UMA
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January 5, 2024 |
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AJAY KUMAR Vs. UNION OF INDIA
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January 25, 2024 |
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AJAY KUMAR H. Vs. UNION OF INDIA
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April 30, 2024 |
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AJAY KUMAR MAHAWAR Vs. LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI
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March 6, 2024 |
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AJAY MACHINE TOOLS Vs. NATIONAL SECURITY GUARD
|
August 2, 2024 |
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AJAY MRIG Vs. UNION OF INDIA
|
July 12, 2024 |
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AJAY PURNANAND CHITNIS Vs. DSC LIMITED
|
March 12, 2024 |
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AJAY SHUKLA Vs. UNION OF INDIA
|
February 12, 2024 |
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AJAY SINGH Vs. KAL AIRWAYS PRIVATE LIMITED
|
May 17, 2024 |
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AJINDRA KUMAR PURI Vs. STATE
|
September 3, 2024 |
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AJIT SINGH Vs. ADARSH KAUR GILL
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October 25, 2024 |
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AJIT SINGH CHAUHAN Vs. STATE THR. GOVT. OF NCT OF DELHI
|
April 1, 2024 |
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AJMER FOODS PRODUCTS PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
August 27, 2024 |
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AJMER SINGH Vs. GOVERNMENT OF NCT OF DELHI
|
August 28, 2024 |
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AJVENDER Vs. STATE
|
February 28, 2024 |
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AKARSHAN BHAWAN FLAT OWNERS WELFARE ASSOCIATION AKARSHAN BHAVAN Vs. SUSHIL KUMAR JAIN
|
February 1, 2024 |
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AKASH Vs. STATE
|
November 11, 2024 |
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AKASH CONSTRUCTION Vs. INDIRA PRIYADHARSHINI HYDRO POWER PVT. LTD.
|
May 8, 2024 |
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AKASH KUMAR Vs. STATE
|
April 3, 2024 |
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AKASH PACK TECH (P) LIMITED Vs. TODAY TEA LIMITED
|
September 27, 2024 |
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AKASH PANDEY Vs. STATE GOVT OF NCT OF DELHI
|
May 6, 2024 |
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AKASH SOLANKI Vs. GOVERNMENT OF NCT OF DELHI
|
March 14, 2024 |
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AKHILESH KUMAR GUPTA Vs. MS. GUPTA SNIZHANA GRYGORIVNA
|
March 19, 2024 |
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AKIL AHMED Vs. STATE NCT OF DELHI
|
May 9, 2024 |
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AKN DEVELOPERS PRIVATE LIMITED Vs. PREMSONS SOUTHEND
|
August 21, 2024 |
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AKSH OPTIFIBRE LIMITED Vs. NANTONG SIBER COMMUNICATION CO LTD.
|
March 15, 2024 |
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AKSHAY CHOUDHARY Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
|
May 9, 2024 |
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AKSHAY CHOUDHARY Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
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May 20, 2024 |
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AKSHITA JINDAL Vs. INCOME TAX OFFICER WARD 54(1) DELHI
|
May 1, 2024 |
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ALI HUSSAIN S/O MOHD. ALI Vs. STATE NCT OF DELHI
|
January 16, 2024 |
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ALI MOHAMMED Vs. DG, CISF
|
February 26, 2024 |
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ALIMENTARY HEALTH LIMITED Vs. CONTROLLER OF PATENTS AND DESIGN
|
May 14, 2024 |
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ALKA Vs. MUNICIPAL CORPORATION OF DELHI
|
November 4, 2024 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SANJAY GUPTA
|
November 22, 2024 |
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ALL INDIA S 30 PENSIONERS ASSOCIATION Vs. UNION OF INDIA
|
March 20, 2024 |
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ALLIED BLENDERS Vs. HERMES DISTILLERY PRIVATE LIMITED
|
January 15, 2024 |
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ALOK GUPTA Vs. NIKITA GUPTA
|
April 25, 2024 |
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ALOK JOLLY Vs. STATE NCT OF DELHI
|
April 3, 2024 |
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ALOK SINGHAL Vs. STATE
|
April 3, 2024 |
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ALPINE FINLEASE LIMITED Vs. RESERVE BANK OF INDIA
|
December 12, 2024 |
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AMAN Vs. STATE OF DELHI
|
October 7, 2024 |
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AMAN KUMAR YADAV Vs. STATE
|
February 27, 2024 |
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AMANATULLAH KHAN Vs. DIRECTORATE OF ENFORCEMENT
|
March 11, 2024 |
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AMANDEEP GILL Vs. STATE GOVT. OF NCT OF DELHI
|
September 19, 2024 |
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AMANDEEP SINGH DHAL Vs. DIRECTORATE OF ENFORCEMENT
|
January 8, 2024 |
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AMANDEEP SINGH DHAL Vs. DIRECTORATE OF ENFORCEMENT
|
January 29, 2024 |
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AMANDEEP SINGH DHALL Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 4, 2024 |
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AMANPREET KOHLI Vs. PANKAJ DAYAL
|
May 17, 2024 |
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AMAR ENTERPRISES Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX
|
March 4, 2024 |
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AMAR SINGH BHALLA Vs. COURT ON ITS OWN MOTION
|
January 10, 2024 |
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AMARENDRA DHARI SINGH Vs. ADITI SHIVINDER SINGH
|
November 5, 2024 |
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AMARJEET Vs. STATE GOVT. OF N.C.T. OF DELHI
|
July 2, 2024 |
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AMARNATH GHOSH DASTIDAR Vs. STATE
|
August 2, 2024 |
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AMBIENCE COMMERCIAL DEVELOPERS PVT. LTD Vs. KAUR COOKIES PVT. LTD
|
August 1, 2024 |
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AMBIENCE PRIVATE LIMITED Vs. PUNJAB AND SIND BANK
|
July 3, 2024 |
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AMBRISH RADHESHYAM TIWARI Vs. STATE GOVT OF NCT OF DELHI
|
February 9, 2024 |
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AMBUJ HOTEL AND REAL ESTATE PVT LTD Vs. MINISTRY OF RAILWAYS
|
July 30, 2024 |
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AMIT Vs. STATE OF NCT OF DELHI
|
April 25, 2024 |
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AMIT AGGARWAL Vs. DIRECTORATE OF ENFORCEMENT
|
January 11, 2024 |
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AMIT ARORA Vs. DIRECTORATE OF ENFORCEMENT
|
May 6, 2024 |
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AMIT GARG Vs. SECRETARY (ALT) LAND BUILDING DEPARTMENT
|
August 21, 2024 |
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AMIT JAIN Vs. SANJEEV KUMAR SINGH
|
August 16, 2024 |
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AMIT KATYAL Vs. DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
|
June 26, 2024 |
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AMIT KATYAL Vs. DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
|
June 7, 2024 |
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AMIT KUMAR Vs. BHARATI COLLEGE
|
February 13, 2024 |
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AMIT KUMAR Vs. STATE (GOVT. OF NCR OF DELHI)
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March 22, 2024 |
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AMIT KUMAR Vs. UNION OF INDIA
|
January 30, 2024 |
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AMIT KUMAR SHARMA Vs. STATE OF NCT OF DELHI
|
February 27, 2024 |
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AMIT KUMAR SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
August 6, 2024 |
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AMIT MISHRA Vs. STATE GOVT OF NCT OF DELHI
|
July 15, 2024 |
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AMIT SHARMA Vs. SUGANDHA SHARMA
|
July 9, 2024 |
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AMIT SOOD Vs. UNION OF INDIA
|
May 3, 2024 |
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AMITABH DASSANI Vs. REGISTRAR, COOP. SOCIETIES
|
November 8, 2024 |
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AMMAR ABDUL RAHIMAN Vs. NATIONAL INVESTIGATION AGENCY
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May 6, 2024 |
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AMOUR BANQUETS PRIVATE LIMITED Vs. OYO HOTELS AND HOMES PRIVATE LIMITED
|
August 2, 2024 |
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AMRIT PAL SINGH GAMBHIR Vs. INDERJEET SINGH GAMBHIR
|
January 31, 2024 |
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ANAND KUMAR KAPUR Vs. UNION OF INDIA
|
July 1, 2024 |
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ANAND KUMAR SALUJA Vs. GIRISH KAKAR
|
May 17, 2024 |
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ANAND PRAKASH Vs. STATE
|
August 8, 2024 |
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ANANDITA BHARGAVA Vs. REGISTRAR GENERAL DELHI HIGH COURT
|
April 1, 2024 |
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ANANT VERINDER SINGH Vs. INDERJEET SINGH
|
November 13, 2024 |
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ANCHIT SACHDEVA Vs. SUDESH SACHDEVA
|
December 12, 2024 |
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ANEES UR RAHMAN Vs. SMAL FARMERS AGRIBUISNESS CONSORTIUM
|
November 11, 2024 |
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ANGEL GUPTA Vs. STATE NCT OF DELHI
|
November 5, 2024 |
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ANGOORI DEVI Vs. JAGDISH
|
January 19, 2024 |
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ANIL KAPOOR Vs. GOVERNMENT OF NCT OF DELHI
|
March 18, 2024 |
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ANIL KHANDELWAL Vs. REGISTRAR UNIVERSITY OF DELHI
|
January 5, 2024 |
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ANIL KHANNA Vs. STATE (N.C.T., DELHI)
|
February 9, 2024 |
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ANIL KULSHRESTHA Vs. FIITJEE LTD
|
September 20, 2024 |
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ANIL KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
March 15, 2024 |
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ANIL KUMAR Vs. STATE (NCT) OF DELHI)
|
February 22, 2024 |
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ANIL KUMAR Vs. STATE OF NCT OF DELHI
|
March 1, 2024 |
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ANIL KUMAR ANAND Vs. UNION OF INDIA
|
April 9, 2024 |
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ANIL KUMAR JAIN Vs. STATE
|
May 17, 2024 |
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ANIL KUMAR SHARMA Vs. STATE
|
May 30, 2024 |
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ANIL KUMAR SHARMA Vs. STATE (NCT OF DELHI)
|
January 3, 2024 |
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ANIL METRE Vs. POOJA PRESS AND PRAKASHAN PVT. LTD.
|
April 5, 2024 |
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ANIL MITTAL Vs. VVN TRADING PVT LTD
|
August 2, 2024 |
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ANIL NIRWAN Vs. STATE OF NCT OF DELHI
|
January 3, 2024 |
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ANIL SETH Vs. MEGA CONSTRUCTION COMPANY
|
February 14, 2024 |
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ANIL SHAH Vs. UNION OF INDIA
|
September 23, 2024 |
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ANIL WADHWA Vs. M.M.L. KAPUR
|
January 3, 2024 |
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ANIL YADAV SECURITY AGENCY Vs. INDIAN OIL CORPORATION LIMITED
|
February 12, 2024 |
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ANISA SINGH Vs. SIR SOBHA SINGH PUBLIC CHARITABLE TRUST
|
April 15, 2024 |
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ANITA GUPTA SHARMA Vs. CHAMBER ALLOTMENT COMMITTEE
|
November 18, 2024 |
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ANITA RANI SONDHI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 26, 2024 |
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ANJALI PANDEY Vs. GOVT OF NCT OF DELHI
|
February 8, 2024 |
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ANJALI PANDEY Vs. GOVT OF NCT OF DELHI
|
January 29, 2024 |
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ANJALI VERMA Vs. GOVT OF NCT OF DELHI
|
May 17, 2024 |
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ANJARI KHATOON Vs. STATE
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January 4, 2024 |
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ANJU INDUSTRY Vs. SPECIAL COMMISSIONER-1, DEPARTMENT OF TRADE AND TAXES
|
February 28, 2024 |
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ANKIT BHATI Vs. STATE NCT OF DELHI
|
January 18, 2024 |
|
ANKIT MISHRA Vs. SANTOSH SHARMA
|
May 6, 2024 |
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ANKITA MEENA Vs. AIRPORT AUTHORITY OF INDIA
|
February 28, 2024 |
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ANKITA MEENA Vs. AIRPORT AUTHORITY OF INDIA
|
January 23, 2024 |
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ANKUR GHILDIYAL Vs. SANJEEV PURI
|
July 10, 2024 |
|
ANKUR GUPTA Vs. UNION OF INDIA
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May 21, 2024 |
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ANKUSH ARORA Vs. RACHNA SAREES
|
March 13, 2024 |
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ANKUSH GUPTA Vs. ARUN KUMAR GUPTA
|
February 19, 2024 |
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ANKUSH JAIN Vs. DIRECTORATE OF ENFORCEMENT
|
September 30, 2024 |
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ANNIE THOMAS Vs. PAWAN HANS HELICOPTERS LTD.
|
July 1, 2024 |
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ANOKHE LAL Vs. GOVT. OF NCT OF DELHI
|
April 4, 2024 |
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ANOOP KUMAR GUPTA Vs. RAJA JAIN
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July 10, 2024 |
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ANOOP KUMAR MISHR Vs. AIRPORT AUTHORITY OF INDIA
|
March 28, 2024 |
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ANTRIKSH BHAWAN FLAT OWNERS AND OCCUPANTS WELFARE SOCIETY REGD. Vs. GOPAL ANSAL HUF
|
March 15, 2024 |
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ANUJ KUMAR SAH Vs. DIRECTORATE OF EDUCATION
|
March 19, 2024 |
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ANUKRITI ARYA Vs. UNIVERSITY OF DELHI
|
November 11, 2024 |
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ANURAG NANDA Vs. STATE
|
July 5, 2024 |
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ANURAV JAJU Vs. STATE OF NCT DELHI
|
February 23, 2024 |
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ANWAR KHAN Vs. MOINUDDIN
|
March 20, 2024 |
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APARNA CHOUDHRIE KALA Vs. VAIBHAV KALA
|
February 15, 2024 |
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APEEJAY EDUCATION SOCIETY REGD Vs. MUNICIPAL CORPORATION OF DELHI
|
January 31, 2024 |
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APPLE SPONGE AND POWER LIMITED Vs. PUNJAB NATIONAL BANK
|
July 4, 2024 |
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APTEC ADVANCED PROTECTIVE TECHNOLOGIES AG Vs. UNION OF INDIA
|
August 20, 2024 |
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ARABIAN OILFIELD SUPPLIERS AND SERVICES Vs. GREKA DRILLING (INDIA) LIMITED
|
May 17, 2024 |
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ARIHANT JAIN Vs. STATE OF NCT OF DELHI
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May 22, 2024 |
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ARJUN BHANDARI Vs. STATE NCT OF DELHI
|
January 31, 2024 |
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ARJUN MALL RETAIL HOLDINGS PVT LTD Vs. GUNOCEN INC.
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January 23, 2024 |
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ARMAAN KHAN Vs. STATE OF NCT OF DELHI
|
January 22, 2024 |
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ARMAN ALI Vs. STATE (NCT) OF DELHI
|
August 28, 2024 |
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ARNAV SHARMA Vs. ST GEORGES SCHOOL ALAKNANDA
|
April 3, 2024 |
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ARSADI KHATOON Vs. STATE
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February 21, 2024 |
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ARSHDEEP SINGH Vs. GOVT. OF NCT OF DELHI
|
March 15, 2024 |
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ARTI GHOSH Vs. GOVT OF NCT OF DELHI
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September 26, 2024 |
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ARUN KANGRA Vs. ARTI SARWAN
|
May 10, 2024 |
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ARUN KUMAR MISHRA Vs. UNION OF INDIA
|
January 16, 2024 |
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ARUN KUMAR SINGH Vs. UNION OF INDIA
|
April 9, 2024 |
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ARUN KUMAR SINGLA Vs. HARISH KUMAR
|
July 18, 2024 |
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ARUN MITTAL Vs. PUNJAB NATIONAL BANK
|
April 30, 2024 |
|
ARUN PURI Vs. RAJINDER KUMAR AGGARWAL
|
May 29, 2024 |
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ARUN RAMCHANDRAN PILLAI Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 7, 2024 |
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ARUN RAMCHANDRAN PILLAI Vs. DIRECTORATE OF ENFORCEMENT
|
September 11, 2024 |
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ARVIND KEJRIWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 5, 2024 |
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ARVIND KEJRIWAL Vs. STATE
|
February 5, 2024 |
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ASEEM KHANNA Vs. AKANKSHA DUA
|
September 18, 2024 |
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ASF BUILDTECH PRIVATE LIMITED Vs. SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED
|
July 4, 2024 |
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ASHARFI MEHTO Vs. COMMISSIONER UNDER EMPLOYEES COMPANSATION
|
January 12, 2024 |
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ASHISH JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
January 8, 2024 |
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ASHISH KUMAR Vs. TATA CAPITAL FINANCIAL SERVICES LTD.
|
August 22, 2024 |
|
ASHISH VERMA Vs. PARMOD KUMAR
|
August 2, 2024 |
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ASHOK CHATURBHUJ BHATIA Vs. UNION OF INDIA
|
March 28, 2024 |
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ASHOK KUMAR Vs. STATE OF NCT OF DELHI
|
July 30, 2024 |
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ASHOK KUMAR Vs. STATE N. C. T. OF DELHI
|
April 1, 2024 |
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ASHOK KUMAR Vs. MITHILESH KUMARI
|
January 12, 2024 |
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ASHOK KUMAR Vs. STATE
|
July 1, 2024 |
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ASHOK KUMAR Vs. UNION OF INDIA
|
May 14, 2024 |
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ASHOK KUMAR BHOLA Vs. STATE OF NCT OF DELHI
|
February 16, 2024 |
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ASHOK KUMAR JAIN Vs. GURPREET SINGH
|
July 15, 2024 |
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ASHOK KUMAR SHIVPURI Vs. ASHOK B CHAJJAR, CMD, ARIHANT ENTERPRISES
|
January 30, 2024 |
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ASHOK RANI Vs. KEWAL ARORA
|
April 30, 2024 |
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ASHOKA ENCLAVE COOP. G/H SOCIETY LTD. Vs. REGISTRAR COOPERATIVE SOCIETIES DELHI
|
March 28, 2024 |
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ASHUTOSH SHARMA Vs. STATE THR. CBI
|
February 5, 2024 |
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ASI/T ARUN KUMAR MISHRA AND ORS Vs. UNION OF INDIA
|
February 26, 2024 |
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ASIAN COLOUR COATED ISPAT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 7, 2024 |
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ASIF ALI KHAN Vs. MANOJ KUMAR
|
March 7, 2024 |
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ASSOCIATED CHAMBERS OF COMMERCE AND INDUSTRY OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 5, 2024 |
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ASSOCIATION OF NCTE APPROVED COLLEGES TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
April 30, 2024 |
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ASSOCIATION OF RADIO & TELEVISION ENGINEERING EMPLOYEES Vs. UNION OF INDIA
|
January 10, 2024 |
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ATANU BHATTACHARJEE Vs. CORPORATION BANK
|
April 4, 2024 |
|
ATHER ALI Vs. MOHD.SHAFI
|
October 28, 2024 |
|
ATMA RAM PROPERTIES PVT LTD Vs. UNION OF INDIA
|
April 29, 2024 |
|
ATMASTCO LTD Vs. MANDEEP KALRA
|
July 2, 2024 |
|
ATS INFRASTRUCTURE LIMITED Vs. STATE OF NCT OF DELHI
|
July 1, 2024 |
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ATUL PUNJ Vs. IDBI BANK
|
July 16, 2024 |
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AURUM VENTURES PVT. LTD. Vs. HT MEDIA LTD
|
May 28, 2024 |
|
AUSIL CORPORATION PVT. LTD. Vs. UNION OF INDIA
|
September 13, 2024 |
|
AVADH NARAYAN KUSHWAHA Vs. STATE
|
January 18, 2024 |
|
AVDHESH MITTAL Vs. DEEPAK VIG
|
March 6, 2024 |
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AVNESHWAR SINGH Vs. MONIKA
|
April 2, 2024 |
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AVTAR SINGH MANKOO Vs. DELHI DEVELOPMENT AUTHORITY
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October 4, 2024 |
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AXCESS LIMITED Vs. CONTROLLER OF PATENTS AND DESIGNS
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September 13, 2024 |
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AYAN ANSARI Vs. STATE
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February 22, 2024 |
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AYESHA SANKHLA Vs. GOVERNMENT OF NCT OF DELHI
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April 26, 2024 |
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AZURE HOSPOTALITY PVT. LTD. Vs. PURUSHA HOSPITALITY
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July 2, 2024 |
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B.P. SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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December 9, 2024 |
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BABBAN GIRI Vs. STATE OF NCT OF DELHI
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January 30, 2024 |
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BABITA GOYAL Vs. BHASIN INFOTECH AND INFRASTRUCTURE PVT.LTD.
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August 2, 2024 |
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BABLI Vs. STATE OF NCT OF DELHI
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February 26, 2024 |
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BABLU MANDAL Vs. STATE
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January 15, 2024 |
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BABY AAYAT Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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August 30, 2024 |
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BABY KRUTIKA SHARMA Vs. GOVT OF NCT OF DELHI
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July 9, 2024 |
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BABY NAMIRAH AYAT Vs. KULACHI HANSRAJ MODEL SCHOOL
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February 9, 2024 |
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BAHADUR SINGH Vs. GOVT. OF NCT OF DELHI
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February 13, 2024 |
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BAJRANG PUNIA Vs. UNION OF INDIA
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August 16, 2024 |
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BAL KRISHAN SHARMA Vs. KANTA KUMARI SHARMA
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April 15, 2024 |
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BALA DEVI & ORS Vs. HUKUM CHAND
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March 14, 2024 |
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BALAJI UNIQUE BUILDERS PVT LTD. Vs. MUKESH MEENA
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October 28, 2024 |
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BALASORE ALLOYS LIMITED Vs. STATE TRADE CORPORATION OF INDIA LIMITED
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February 12, 2024 |
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BALBIR MEENA Vs. STATE
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November 27, 2024 |
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BALBIR SINGH Vs. UNION OF INDIA
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February 20, 2024 |
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BALBIR SINGH INSPECTOR Vs. STATE OF NCT OF DELHI
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February 20, 2024 |
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BALCORP LIMITED Vs. GANGA RAM BRIJ MOHAN
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November 14, 2024 |
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BALDEV GUJELA Vs. CENTRAL RESERVE POLICE FORCE
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May 17, 2024 |
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BANADIK Vs. STATE
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March 28, 2024 |
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BANK OF BARODA ERSTWHILE VIJAYA BANK Vs. UNION OF INDIA
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December 10, 2024 |
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BAR COUNCIL OF INDIA Vs. COMMISSIONER OF INCOME TAX (EXEMPTION)
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January 5, 2024 |
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BASKETBALL FEDERATION OF INDIA Vs. CAPTAINS PROFESSIONAL BASKETBALL LEAGUE PVT. LTD
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May 10, 2024 |
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BAYER PHARM AKTIENGESELLSCHAFT Vs. CONTROLLER GENERAL OF PATENTS AND DESIGNS
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March 13, 2024 |
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BDR BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -15, NEW DELHI
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May 1, 2024 |
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BHAGWAN DASS Vs. DELHI DEVELOPMENT AUTHORITY
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March 1, 2024 |
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BHARAT AGARWAL Vs. NMDC LIMITED
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June 27, 2024 |
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BHARAT BHARDWAJ Vs. STATE
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May 30, 2024 |
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BHARAT BROADBAND NETWORK LTD. Vs. PARAMOUNT COMMUNICATIONS LTD.
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August 22, 2024 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. RAJINDER SINGH JOON
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April 10, 2024 |
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BHARAT YADAV Vs. STATE
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January 19, 2024 |
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BHATERI Vs. UNION OF INDIA
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September 5, 2024 |
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BHAVIK KOLADIA Vs. ASHNEER GROVER
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April 30, 2024 |
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BHAVREEN KANDHARI Vs. MANDEEP MITTAL
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April 10, 2024 |
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BHAWNA GOEL Vs. GOVT. OF NCT OF DELHI
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March 18, 2024 |
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BHAWNA GROVER Vs. STATE GOVT OF NCT OF DELHI
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January 30, 2024 |
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BHEEMSEN Vs. STATE
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May 30, 2024 |
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BHIMA Vs. STATE
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March 28, 2024 |
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BHOORA MOHAMMAD Vs. KHAKASHA BANO
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December 9, 2024 |
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BHUPENDER Vs. STATE (GOVT. OF NCT OF DELHI)
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October 7, 2024 |
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BHUPENDRA DWIVEDI Vs. YES BANK LTD
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February 23, 2024 |
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BHUSHAN Vs. STATE (NCT) OF DELHI)
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March 18, 2024 |
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BIBEK SINGH MEHTA Vs. STATE OF NCT DELHI
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May 17, 2024 |
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BIBHAV KUMAR Vs. STATE OF NCT OF DELHI
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August 2, 2024 |
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BIBHAV KUMAR Vs. STATE OF NCT OF DELHI
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July 12, 2024 |
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BIHAR STATE BACKWARD CLASSES FINANCE AND DEVELOPMENT CORPORATION Vs. NATIONAL BACKWARD CLASSES FINANCE AND DEVELOPMENT CORPN.
|
March 14, 2024 |
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BIJENDER Vs. STATE OF NCT OF DELHI
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January 8, 2024 |
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BIJENDER THAKUR Vs. COMMISSIONER OF GST
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March 6, 2024 |
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BILAL AHMAD MIR Vs. NATIONAL INVESTIGATING AGENCY NEW DELHI
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May 20, 2024 |
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BIMLA DEVI Vs. SUDESH RANI
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January 4, 2024 |
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BIMLA SACHDEV Vs. SUBUR
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July 18, 2024 |
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BIOTYX MEDICAL (SHENZHEN) CO. LTD. Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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September 20, 2024 |
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BIRBAL SAINI Vs. SATYWATI
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December 24, 2024 |
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BIRENDER Vs. STATE
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April 3, 2024 |
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BIRENDER CHAUDHARY Vs. KANWAL CHAUDHARY
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May 21, 2024 |
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BLOOMBERG TELEVISION PRODUCTION SERVICES INDIA PRIVATE LIMITED Vs. ZEE ENTERTAINMENT ENTERPRISES LIMITED
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March 14, 2024 |
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BOSCH LTD Vs. GUPTAJEE ENGINEERS
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May 8, 2024 |
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BRAJ BHAN RAHUL Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
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June 19, 2024 |
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BRIG ROHIT MEHTA Vs. UNION OF INDIA
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March 13, 2024 |
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BRIJ BALA KAPUR Vs. DIRECTORATE OF ENFORCEMENT SURAT SUB ZONAL UNIT
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February 6, 2024 |
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BRIJESH KUMAR SINGH Vs. UNION OF INDIA
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January 16, 2024 |
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BS RAJESH AGRAJIT Vs. UNION OF INDIA
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January 5, 2024 |
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BSES RAJDHANI POWER LTD. Vs. D.P. SHARMA
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October 4, 2024 |
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BTP INFRA PROJECT PVT. LTD. Vs. INDRAPRASTHA ICE AND COLD STORAGE
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July 10, 2024 |
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BUSINESS BHASKAR NEWSPAPER Vs. GOVERNMENT OF NCT OF DELHI
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December 23, 2024 |
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C.S. MALIK Vs. COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH
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November 14, 2024 |
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CA RAKESH KUMAR GUPTA Vs. SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL
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July 2, 2024 |
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CANNES PROPERTY MANAGEMENT SERVICES PVT. LTD. Vs. VIKRAM BARWAL
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November 20, 2024 |
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CAPITAL BROADWAYS PVT. LTD. Vs. INCOME TAX OFFICER WARD 5(3) DELHI
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October 3, 2024 |
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CAPT DINESH AHLUWALIA Vs. ROOPA AHLUWALIA
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February 27, 2024 |
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CAPT. KUNAL KHAJURIA Vs. MAJOR GENERAL SUDHIR MOHAN (RETD. )
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March 15, 2024 |
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CASA 2 STAYS PVT. LTD. Vs. COMFIA ECOM PRIVATE LTD.
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May 13, 2024 |
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CASA 2 STAYS PVT. LTD. Vs. VLCC PERSONAL CARE LTD
|
July 5, 2024 |
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CCS COMPUTERS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
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March 4, 2024 |
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CEMENT CORPORATION OF INDIA LTD. Vs. MAHAVIR COAL WASHERIES PVT. LTD.
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March 11, 2024 |
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CENTRAL BANK OF INDIA Vs. ANURADHA MANCHANDA
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August 27, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. STATE
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January 30, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. A. RAJA
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March 22, 2024 |
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CENTRAL BUREAU OF INVESTIGTATION Vs. MAHESH AGARWALLA
|
October 16, 2024 |
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CENTRAL BUREAU OF INVESTIGTATION Vs. R. VASUDEVAN
|
May 22, 2024 |
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CENTRAL COUNCIL FOR RESEARCH IN HOMOEOPATHY Vs. AMIT KUMAR SHARMA
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February 16, 2024 |
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CENTRAL COUNCIL OF HOMOEOPATHY Vs. VIJAY SINGH
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May 16, 2024 |
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CENTRAL HERBAL EXPO(INDIA) Vs. COMMISSIONER OF DELHI VALUE ADDED TAX
|
March 7, 2024 |
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CENTRAL PUBLIC INFORMATION OFFICER (CPIO) CENTRAL BUREAU OF INVESTIGATION Vs. SANJEEV CHATURVEDI
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January 30, 2024 |
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CENTRAL UNIVERSITY OF JHARKHAND Vs. KING FURNISHING AND SAFE CO.
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February 22, 2024 |
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CENTRAL WAREHOUSING CORPORATION Vs. R. P. S. SHERGIL
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December 24, 2024 |
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CENTRE FOR DEVELOPMENT OF TELEMATICS Vs. AMRITA TRAVELS
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September 3, 2024 |
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CGMP PHARMA N PLANS PRIVATE LIMITED Vs. HYS LIFECARE LLP
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February 8, 2024 |
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CHAND GROVER & OTHERS Vs. MOD CHITS PVT. LIMITED & OTHERS
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January 15, 2024 |
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CHAND RAM PUBLIC SCHOOL Vs. UNION OF INDIA
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May 22, 2024 |
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CHANDAN YADAV Vs. BSES RAJDHANI POWER LIMITED
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July 9, 2024 |
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CHANDER KANTA Vs. SHAM LAL PAHUJA
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December 24, 2024 |
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CHANDER SINGH / HANUMAN Vs. STATE
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August 28, 2024 |
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CHANDRA BHUSHAN Vs. UNION OF INDIA
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September 25, 2024 |
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CHANDRA GLOBAL FINANCE LTD. Vs. ITO WARD 6(1) NEW DELHI
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September 26, 2024 |
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CHANDRA PRAKASH SHARMA Vs. NATIONAL HIGHWAYS LOGISTICS MANAGEMENT LTD
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March 28, 2024 |
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CHANDRAPRATAP SAINI Vs. UNION OF INDIA
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March 6, 2024 |
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CHARANJEET SINGH Vs. VIVEK JAIN
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February 1, 2024 |
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CHAUDHARY VENTURES PVT. LTD. Vs. UNION OF INDIA
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February 16, 2024 |
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CHEHAK FASHIONS Vs. COMMISSIONER, DELHI GST
|
March 22, 2024 |
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CHENNAI - ENNORE PORT ROAD COMPANY LTD. Vs. COASTAL - SPL
|
March 4, 2024 |
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CHET RAM YADAV Vs. STATE OF DELHI
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April 16, 2024 |
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CHETAN PURI Vs. SUNITA REKHI
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May 21, 2024 |
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CHETAN RANA Vs. DELHI DEVELOPMENT AUTHORITY
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February 21, 2024 |
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CHETANYA BUILDCON PVT. LTD. Vs. LALIT MOHAN TEWARI
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August 28, 2024 |
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CHHANIYARA DHARMENDRA PRAFULBHAI Vs. UNION OF INDIA
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August 8, 2024 |
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CHIRANJIVI PRADHAN Vs. UNION OF INDIA
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February 23, 2024 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. KRISHAN CHANDER
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February 27, 2024 |
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CHOWGULE AND COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
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March 28, 2024 |
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CLN ENERGY PVT. LTD. Vs. E ASHWA AUTOMOTIVE PRIVATE LIMITED
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July 26, 2024 |
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COL VINOD DAHIYA Vs. UNION OF INDIA
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January 15, 2024 |
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COMMISIONER OF POLICE DELHI Vs. PRADEEP
|
May 28, 2024 |
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COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. NEEHARIKA
|
January 29, 2024 |
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COMMISSIONER OF CENTRAL TAX Vs. A. S. P. METAL INDUSTRIES
|
December 5, 2024 |
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COMMISSIONER OF INCOME TAX Vs. GIRISH MITTAL
|
January 22, 2024 |
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COMMISSIONER OF INCOME TAX Vs. NIIT FOUNDATION
|
July 26, 2024 |
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COMMISSIONER OF INCOME TAX Vs. MITSUBISHI CORPORATION INDIA P. LTD.
|
February 16, 2024 |
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COMMISSIONER OF INCOME TAX Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
November 12, 2024 |
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COMMISSIONER OF INCOME TAX-INTERNATIONAL TAXATION Vs. BANK OF TOKYO-MITSUBISHI UFJ LTD
|
May 28, 2024 |
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COMMISSIONER OF POLICE Vs. JAGMAL SINGH
|
March 20, 2024 |
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CONFEDERATION OF DELHI INDUSTRIES AND CETP SOCIETIES Vs. SPECIAL COMMISSIONER OF INDUSTRY CUM APPROPRIATE AUTHORITY CETP
|
February 23, 2024 |
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CONSOLE SHIPPING SERVICES INDIA PVT. LTD. Vs. UNION OF INDIA
|
January 31, 2024 |
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COREIP TECHNOLOGY PRIVATE LIMITED Vs. UNION OF INDIA
|
January 25, 2024 |
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COURT IN ITS OWN MOTION Vs. S. GURUMURTHY
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January 3, 2024 |
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COURT ON ITS OWN MOTION Vs. SUBHASH CHAND JAIN
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January 10, 2024 |
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COURT ON ITS OWN MOTION Vs. ABHINAV KATHURIA
|
September 11, 2024 |
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COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
February 13, 2024 |
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COURT ON ITS OWN MOTION Vs. STATE
|
September 9, 2024 |
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CRI LIMITED Vs. PRAN NATH MEHTA
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July 15, 2024 |
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CRPL INFRA PRIVATE LIMITED Vs. MINISTRY OF FOOD PROCESSING INDUSTRIES
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February 6, 2024 |
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CS CONSTRUCTION COMPANY PVT. LTD. Vs. EXCELLING GEO AND ENGINEERING CONSULTANT PVT. LTD.
|
September 27, 2024 |
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CT/GD RAJENDER SINGH Vs. UNION OF INDIA
|
January 16, 2024 |
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CURRYMIA FOODS LTD. Vs. UNION OF INDIA
|
February 23, 2024 |
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D PAULS TRAVEL & TOURS LIMITED Vs. JAMAL SIDDIQUI
|
February 20, 2024 |
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D. S. S. BUILDTECH PVT LTD Vs. MANOJ KAYAL
|
April 3, 2024 |
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D.T.C. Vs. RAJINDER SINGH
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May 17, 2024 |
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DADASO JAGTAP Vs. SATWANT KAUR SARNA
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July 16, 2024 |
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DAE (SY 22) 13 IRELAND DESIGNATED ACTIVITY COMPANY Vs. GO AIRLINES (INDIA) LTD.
|
March 7, 2024 |
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DAGAJI BAPU GRAPE GROWERS CO-OPERATIVE SOCIETY LTD. Vs. DISTRICT MAGISTRATE (SOUTH EAST), RETURNING OFFICER
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May 13, 2024 |
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DAIICHI SANKYO COMPANY LIMITED Vs. MALVINDER MOHAN SINGH
|
October 29, 2024 |
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DAISY DISTRIBUTORS PVT.LTD. Vs. INCOME TAX OFFICER WARD
|
November 20, 2024 |
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DALIP JINDAL Vs. DIRECTORATE OF ENFORCEMENT
|
February 5, 2024 |
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DALJEET SINGH Vs. JOHAR TOWERS PVT.LTD.
|
November 13, 2024 |
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DALJEET SINGH SAINI Vs. STATE
|
March 27, 2024 |
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DALJIT SINGH Vs. GAGANDEEP SIDHU
|
April 29, 2024 |
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DANISH @ CHINTU Vs. STATE OF NCT OF DELHI
|
July 29, 2024 |
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DASHRATH LAL YADAV Vs. UNION OF INDIA
|
January 29, 2024 |
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DAUD NASIR Vs. DIRECTORATE OF ENFORCEMENT
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May 10, 2024 |
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DAYA NAND CHANDELA Vs. STATE
|
May 10, 2024 |
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DD AUTO PVT LTD Vs. PIVOTAL INFRASTRUCTURE PVT LTD
|
August 8, 2024 |
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DECCAN EDIBLES PRIVATE LIMITED Vs. S P J CARGO PRIVATE LIMITED
|
May 20, 2024 |
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DEEPA MULWANI Vs. UNION OF INDIA
|
May 17, 2024 |
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DEEPAK Vs. STATE OF NCT OF DELHI
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April 25, 2024 |
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DEEPAK Vs. STATE NCT OF DELHI
|
May 2, 2024 |
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DEEPAK Vs. STATE OF N.C.T. OF DELHI
|
February 16, 2024 |
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DEEPAK AGGARWAL Vs. GYAN CHAND
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January 19, 2024 |
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DEEPAK AHIRWAR DEEPAK Vs. STATE GOVT. OF NCT OF DELHI
|
January 29, 2024 |
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DEEPAK CHATURVEDI Vs. UNION OF INDIA
|
September 11, 2024 |
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DEEPAK DABAS Vs. CENTRAL BUREAU OF INVESTIGATION
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August 16, 2024 |
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DEEPAK DUGGAL Vs. STATE
|
June 28, 2024 |
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DEEPAK GOYAL Vs. CBI
|
May 28, 2024 |
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DEEPAK KUMAR Vs. ELECTION COMMISSION OF INDIA
|
July 3, 2024 |
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DEEPAK KUMAR SONY Vs. STATE (NCT OF DELHI)
|
January 8, 2024 |
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DEEPAK MEHTA Vs. NIRMAL JINDAL
|
October 15, 2024 |
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DEEPAK NAGAR Vs. STATE AND ANR
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February 22, 2024 |
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DEEPAK RAJ Vs. PRINCIPAL APEEJAY SCHOOL
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March 5, 2024 |
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DEEPAK RAJ Vs. PRINCIPAL APEEJAY SCHOOL
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May 3, 2024 |
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DEEPAK SINGH Vs. UNION OF INDIA
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January 15, 2024 |
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DEEPIKA PRASHAR Vs. SUMAN SINGH VIRK
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October 4, 2024 |
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DELHI BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD Vs. DULARI DEVI
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May 1, 2024 |
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DELHI CO-COPERATIVE HOUSING FINANCE CORPORATION LTD. Vs. SUBHASH CHANDER RANA
|
January 9, 2024 |
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DELHI DEVELOPMENT AUTHORITY Vs. JAI NARAIN GUPTA
|
February 5, 2024 |
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DELHI DEVELOPMENT AUTHORITY Vs. NISHA KHURANA
|
April 26, 2024 |
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DELHI DEVELOPMENT AUTHORITY Vs. SURINDER SINGH
|
March 1, 2024 |
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DELHI GYMNASTICS ASSOCIATION Vs. GYMNASTICS FEDERATION OF INDIA
|
May 2, 2024 |
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DELHI JAL BOARD Vs. ITS WORKMEN
|
January 18, 2024 |
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DELHI JAL BOARD Vs. CHANDRA KALA
|
May 31, 2024 |
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DELHI METRO RAIL CORPORATION LTD. Vs. PARAS
|
January 16, 2024 |
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DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. AGHUM BAHL
|
December 9, 2024 |
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DELHI SUBORDINATE SERVICE SELECTION BOARD Vs. VISHNU KUMAR BADETIYA
|
September 4, 2024 |
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DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. MOHD. VAQUAR KHAN
|
March 18, 2024 |
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DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. SHEEBA
|
March 6, 2024 |
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DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR
|
September 4, 2024 |
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DELHI TRANSPORT CORPORATION Vs. SURESH KUMAR
|
March 20, 2024 |
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DELHI TRANSPORT CORPORATION Vs. RAM AVTAR SHARMA
|
May 14, 2024 |
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DELHIVERY LIMITED Vs. FAR LEFT RETAIL PRIVATE LIMITED
|
May 17, 2024 |
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DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED Vs. ADEEL FEROZE
|
July 2, 2024 |
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DEORA CABLE NATWORKS Vs. DEN NETWORK LTD
|
January 22, 2024 |
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DEPARTMENT OF LAND RESOURCES Vs. MUKESH AND ASSOCIATES
|
February 12, 2024 |
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DESH RAJ Vs. STATE GOVT. OF NCT OF DELHI
|
February 6, 2024 |
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DESIGNCO Vs. UNION OF INDIA
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November 22, 2024 |
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DEV RAJ CHAUDHRY Vs. RAJ KUMAR
|
April 24, 2024 |
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DEV SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE (DRI)
|
March 11, 2024 |
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DEV VART Vs. BANK OF BARODA
|
February 6, 2024 |
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DEVENDER Vs. SAVITA JINDAL
|
March 12, 2024 |
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DEVENDER SHARMA Vs. STATE NCT OF DELHI
|
January 4, 2024 |
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DEVENDER SHARMA Vs. STATE NCT OF DELHI
|
March 27, 2024 |
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DEVI Vs. STATE
|
February 8, 2024 |
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DEVKI DEVI Vs. GOVT. OF NCT OF DELHI
|
February 29, 2024 |
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DEVKI NANDAN Vs. CAPRI GLOBAL HOUSING FINANCE LIMITED
|
February 9, 2024 |
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DEWAN CHAND Vs. KRISHAK BHARATI COOPERATIVE LIMITED
|
March 12, 2024 |
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DHARAM BIR Vs. CHARAN SINGH
|
February 14, 2024 |
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DHARAM NARAYAN GAUTAM Vs. STATE
|
January 29, 2024 |
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DHARAM PARTAP KOHLI Vs. SAROJ JAIN
|
July 25, 2024 |
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DHARAMVIR AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
March 19, 2024 |
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DHARMENDER Vs. STATE OF NCT OF DELHI
|
February 19, 2024 |
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DHARMENDER Vs. STATE GOVT. OF NCT OF DELHI
|
June 7, 2024 |
|
DHARMENDER SINGH BISHT Vs. BABITA BISHT
|
May 3, 2024 |
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DHARMENDRA SINGH MAURYA Vs. STATE (GOVT. OF NCT OF DELHI)
|
April 1, 2024 |
|
DHAWAN BOX SHEET CONTAINERS PVT. LTD. Vs. SHREYANSH HEALTHCARE PVT. LTD.
|
May 20, 2024 |
|
DHEERAJ GUPTA Vs. AJAY KUMAR
|
March 12, 2024 |
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DHEERAJ KUMAR Vs. SUB DIVISIONAL MAGISTRATE DWARKA
|
January 31, 2024 |
|
DHEERAJ PAHWA Vs. STATE
|
March 20, 2024 |
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DHEERAJ RASTOGI Vs. DNATA INTERNATIONAL PVT. LTD.
|
January 30, 2024 |
|
DHIRAJ VERMA Vs. UNION OF INDIA
|
March 18, 2024 |
|
DHRUV JAIN Vs. GOVT. NCT OF DELHI
|
October 1, 2024 |
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DHRUV KUMAR SINHA Vs. RAJ BALA TANWAR
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January 22, 2024 |
|
DIBAKAR KARAD Vs. STATE NCT OF DELHI
|
July 30, 2024 |
|
DILDAR SINGH Vs. STATE OF NCT OF DELHI
|
February 8, 2024 |
|
DILIP RAMBHAU SHENDE Vs. AIIMS
|
August 9, 2024 |
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DILIP RAY Vs. CENTRAL BUREAU OF INVESTIGATION
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April 8, 2024 |
|
DIN BANDHU DASS Vs. INDIAN INSTITUTE OF TECHNOLOGY DELHI
|
February 22, 2024 |
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September 9, 2024 |
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August 22, 2024 |
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September 23, 2024 |
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April 5, 2024 |
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May 21, 2024 |
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June 26, 2024 |
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March 22, 2024 |
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September 24, 2024 |
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DIRECTORATE GENERAL OF GST Vs. JITENDER KUMAR
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January 19, 2024 |
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January 19, 2024 |
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January 19, 2024 |
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April 30, 2024 |
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June 25, 2024 |
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May 20, 2024 |
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November 8, 2024 |
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July 18, 2024 |
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September 9, 2024 |
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May 22, 2024 |
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DLF LIMITED Vs. PNB HOUSING FINANCE LIMITED
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March 22, 2024 |
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February 8, 2024 |
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July 1, 2024 |
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July 1, 2024 |
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April 2, 2024 |
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February 26, 2024 |
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DSC LIMITED Vs. UNION OF INDIA
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May 21, 2024 |
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DSSSB Vs. PRAVEEN KUMAR
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February 1, 2024 |
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November 13, 2024 |
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October 4, 2024 |
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October 28, 2024 |
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February 7, 2024 |
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February 16, 2024 |
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August 21, 2024 |
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February 28, 2024 |
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October 29, 2024 |
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April 1, 2024 |
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August 27, 2024 |
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August 2, 2024 |
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August 6, 2024 |
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April 1, 2024 |
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March 18, 2024 |
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August 29, 2024 |
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March 4, 2024 |
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July 4, 2024 |
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August 22, 2024 |
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December 24, 2024 |
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February 28, 2024 |
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February 28, 2024 |
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February 20, 2024 |
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February 16, 2024 |
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May 22, 2024 |
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April 30, 2024 |
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FAYAZ ALAM Vs. STATE NCT OF DELHI
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January 30, 2024 |
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March 12, 2024 |
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October 4, 2024 |
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May 31, 2024 |
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FIYAZUDDIN Vs. STATE GOVT. OF NCT OF DELHI
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February 20, 2024 |
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FLFL TRAVEL RETAIL LUCKNOW PRIVATE LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
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October 8, 2024 |
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FORECH INDIA PVT. LTD. Vs. SHRI INDER PAL SINGH BINDRA SECRETARY COMPETITION COMMISSION OF INDIA
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December 16, 2024 |
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FORTUNA SKILL MANAGEMENT PVT. LTD Vs. JAINA MARKETING AND ASSOCIATES
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March 20, 2024 |
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March 7, 2024 |
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FRANCIS MARION GEGG Vs. CUSTOMS
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October 1, 2024 |
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February 13, 2024 |
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March 14, 2024 |
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July 15, 2024 |
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October 29, 2024 |
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September 3, 2024 |
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July 18, 2024 |
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May 6, 2024 |
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April 3, 2024 |
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January 31, 2024 |
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August 1, 2024 |
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September 24, 2024 |
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GAMUT BUILDCON PVT. LTD. Vs. MAHIMA PRODUCTION LTD.
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March 11, 2024 |
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March 7, 2024 |
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GANGA RAM MAKHIJA Vs. JYOTI MAKHIJA
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July 29, 2024 |
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GANGA SARAN Vs. COMISSIONER OF POLICE
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March 20, 2024 |
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GANNON DUNKERLEY AND COMPANY LIMITED Vs. UNION OF INDIA
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April 3, 2024 |
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GANPATI INDUSTRIES Vs. SPP FOOD PRODUCTS PVT. LTD
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March 4, 2024 |
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GANTAVYA GULATI Vs. DIRECTORATE OF RECRUITMENT, INDIAN COAST GUARD
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January 16, 2024 |
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GARDENIA INDIA LTD Vs. RAKESH KUMAR
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May 14, 2024 |
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GATI INFRASTRUCTURE PVT LIMITED Vs. ASHWANI SAINI
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September 19, 2024 |
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July 19, 2024 |
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March 14, 2024 |
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January 5, 2024 |
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March 28, 2024 |
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March 19, 2024 |
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February 5, 2024 |
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GAYTRI DEVI Vs. NEW INDIA ASSURANCE CO. LTD.
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December 11, 2024 |
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April 26, 2024 |
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September 10, 2024 |
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September 26, 2024 |
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January 29, 2024 |
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February 6, 2024 |
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October 16, 2024 |
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February 27, 2024 |
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July 3, 2024 |
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August 7, 2024 |
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March 14, 2024 |
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GHANSHYAM KARSHANBHAI PAGHDAL Vs. RADHA PALLAVI EXPORTS
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July 10, 2024 |
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GILLANDERS ARBUTHNOT AND CO LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
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November 20, 2024 |
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GIRISH KAPOOR Vs. ROOP KISHORE RASTOGI
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October 9, 2024 |
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March 5, 2024 |
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GLOBAL MUSIC JUNCTION PVT. LTD Vs. ANNAPURNA FILMS PVT. LTD.
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May 24, 2024 |
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April 4, 2024 |
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November 8, 2024 |
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March 4, 2024 |
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March 21, 2024 |
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March 20, 2024 |
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March 12, 2024 |
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April 3, 2024 |
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February 20, 2024 |
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March 4, 2024 |
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March 18, 2024 |
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September 26, 2024 |
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August 29, 2024 |
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May 2, 2024 |
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February 28, 2024 |
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March 28, 2024 |
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March 12, 2024 |
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March 12, 2024 |
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August 28, 2024 |
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April 15, 2024 |
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March 21, 2024 |
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March 13, 2024 |
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March 18, 2024 |
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November 14, 2024 |
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July 26, 2024 |
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March 22, 2024 |
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February 19, 2024 |
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July 1, 2024 |
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April 25, 2024 |
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May 22, 2024 |
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May 2, 2024 |
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March 12, 2024 |
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December 2, 2024 |
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May 2, 2024 |
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August 22, 2024 |
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May 14, 2024 |
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March 4, 2024 |
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February 5, 2024 |
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December 16, 2024 |
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June 27, 2024 |
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February 19, 2024 |
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January 19, 2024 |
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July 9, 2024 |
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December 12, 2024 |
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February 26, 2024 |
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January 29, 2024 |
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April 10, 2024 |
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August 14, 2024 |
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February 13, 2024 |
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October 29, 2024 |
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January 11, 2024 |
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February 16, 2024 |
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October 28, 2024 |
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May 13, 2024 |
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February 5, 2024 |
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March 4, 2024 |
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March 11, 2024 |
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September 27, 2024 |
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December 17, 2024 |
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June 28, 2024 |
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March 18, 2024 |
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May 15, 2024 |
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October 4, 2024 |
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September 3, 2024 |
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May 17, 2024 |
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January 4, 2024 |
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HARSHVARDHAN GAUTAM Vs. STATE NCT OF DELHI
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July 12, 2024 |
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HC DVR MAHESH YADAV Vs. UNION OF INDIA
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March 12, 2024 |
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HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. SEEMA
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March 13, 2024 |
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June 4, 2024 |
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HERO FINCORP LTD. Vs. VIGYAN CHEMICALS PVT LTD.
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March 19, 2024 |
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HERO INVESTCORP PRIVATE LIMITED Vs. ASHOK KUMAR
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February 20, 2024 |
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June 27, 2024 |
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February 20, 2024 |
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February 6, 2024 |
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April 1, 2024 |
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February 27, 2024 |
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July 3, 2024 |
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March 1, 2024 |
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HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. NAVIN KUMAR PROP. M/S JAI DURGE CONSTRUCTION
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March 18, 2024 |
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February 29, 2024 |
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HONEY VERMA Vs. PIYUSH NAUTIYAL
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April 5, 2024 |
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HOTEL CORPORATION OF INDIA LTD Vs. SUDESH KUMAR JULKA
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December 23, 2024 |
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HREESH KENTH Vs. STATE
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March 19, 2024 |
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HUGHES NETWORK SYSTEMS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT & GENERAL) NEW DELHI
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January 24, 2024 |
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HYATT INTERNATIONAL SOUTHWEST ASIA LTD. Vs. ACIT (INTERNATIONAL TAXATION)
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September 19, 2024 |
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January 25, 2024 |
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ICICI BANK LTD. Vs. ANIRUDH CHAUHAN
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March 27, 2024 |
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July 1, 2024 |
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IDBI BANK LIMITED ON BEHALF OF SENIOR LENDERS Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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February 21, 2024 |
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IFCI VENTURE CAPITAL FUNDS LIMITED Vs. SRGP CORPORATION LIMITED
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February 22, 2024 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SAJJANPATI
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January 5, 2024 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. ANJU DEVI
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April 30, 2024 |
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IFFCO TOKIO GENERAL INSURANCE CO.LTD. Vs. INDER TRAVESLS PVT.LTD.
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August 1, 2024 |
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IFUNA CO-OPERATIVE GROUP HOUSING SOCIETIES LTD. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, GOVT. OF NCT OF DELHI
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February 23, 2024 |
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IMC LIMITED Vs. UNION OF INDIA
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February 8, 2024 |
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INDER GOEL Vs. STATE
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April 16, 2024 |
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INDER PAL BHATIA Vs. NORTH DELHI MUNICIPAL COPORATION
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September 5, 2024 |
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February 19, 2024 |
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July 1, 2024 |
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May 17, 2024 |
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August 28, 2024 |
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INDERJIT SINGH MARWAH Vs. VIJENDER SINGH
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September 26, 2024 |
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INDIA INTERNATIONAL CENTRE Vs. HEMA GUSAIN
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February 7, 2024 |
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INDIA POWER CORPORATION LIMITED Vs. MINISTRY OF POWER GOVERNMENT OF INDIA
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April 30, 2024 |
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INDIAN INSTITUTE OF FOREIGN TRADE Vs. KAMAL JIT CHIBBER
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April 26, 2024 |
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INDIAN NATIONAL CONGRESS Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL -19
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March 22, 2024 |
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INDIAN OIL CORPORATION LTD. Vs. FIBERFILL ENGINEERS
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November 20, 2024 |
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INDUPAL KAUR SEHGAL Vs. DAVINDER PAL SINGH REKHI
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February 1, 2024 |
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INFORMATION TV PRIVATE LIMITED Vs. JITENDRA DAHYABHAI PATEL
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February 6, 2024 |
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INNOVATIVE FACILITY SOLUTIONS PVT LTD. Vs. AFFORDABLE INFRASTRUCTURE AND HOUSING PROJECTS PVT LTD.
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October 29, 2024 |
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INSP/GD JITENDER SINGH Vs. UNION OF INDIA
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March 5, 2024 |
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INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. SPRING TRAVELS PVT LTD.
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October 29, 2024 |
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INTERNATIONAL DIAMOND SERVICES LTD. Vs. DIMEXON DIAMOND LTD.
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April 10, 2024 |
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INTERNATIONAL MANAGEMENT GROUP (UK) LIMITED Vs. COMMISSIONER OF INCOME TAX-2, INTERNATIONAL TAXATION, NEW DELHI
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July 3, 2024 |
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INTEX TECHNOLOGIES (INDIA) LIMITED Vs. RINCOR ENERGY S.A.
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September 24, 2024 |
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IQBAL KHAN Vs. SURJEE DEVI
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February 7, 2024 |
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IQBAL SINGH Vs. A. K. GUPTA
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October 25, 2024 |
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IRB AHMEDABAD VADODARA SUPER EXPRESS TOLLWAYS PVT. LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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July 18, 2024 |
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IRSHAD Vs. STATE N.C.T OF DELHI
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April 3, 2024 |
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IRSHAD AHMAD Vs. STATE OF NCT OF DELHI
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March 13, 2024 |
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ISH KUMAR Vs. STATE OF NCT OF DELHI
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January 25, 2024 |
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ISHERDAS SAHNI & BROS. Vs. IMPRESARIO ENTERTAINMENT AND HOSPITALITY PVT. LTD.
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March 12, 2024 |
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ISHRAR AHMED Vs. ICICI BANK LIMITED
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March 28, 2024 |
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ISHWAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY
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February 27, 2024 |
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J.B.C.G. ADVISORY SERVICES PRIVATE LIMITED Vs. SAMMAAN CAPITAL LIMITED
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August 23, 2024 |
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J.DUNCAN HEALTHCARE PVT. LTD. Vs. CENTRAL MEDICAL SERVICES SOCIETY
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August 14, 2024 |
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JACKSON SQUARE AVIATION IRELAND LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX
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December 9, 2024 |
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JAGADISH NANGINENI Vs. DIRECTORATE OF ENFORCEMENT
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September 6, 2024 |
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JAGAN NATH Vs. STATE GOVT. OF NCT OF DELHI
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April 1, 2024 |
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JAGDEEP SINGH Vs. STATE GOVT OF NCT OF DELHI
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May 30, 2024 |
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JAGDISH KUMAR Vs. STATE
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November 29, 2024 |
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JAGDISHWAR KUMAR SETHI Vs. RAM PRATAP SINGH
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October 1, 2024 |
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JAGESHWAR DAYAL Vs. K.K KAPOOR
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July 9, 2024 |
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JAGJIT SINGH BHATIA Vs. ROOP RANI MEHRA
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January 10, 2024 |
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JAGRITI JAIN Vs. PRINCIPAL DISTRICT AND SESSION JUDGE
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May 22, 2024 |
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JAGTAR SINGH JOHAL Vs. NATIONAL INVESTIGATION AGENCY
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September 18, 2024 |
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JAHANGIR@ EKKA@ IBRAHIM Vs. STATE (GOVT OF NCT, DELHI)
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July 26, 2024 |
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JAI DURGA INDUSTRIES Vs. PHOOL CHAND BHAGAT SINGH
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April 3, 2024 |
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JAI KARAN Vs. DELHI JAL BOARD
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July 24, 2024 |
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JAI OPTICAL Vs. GOVT. OF NCT OF DELHI
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March 14, 2024 |
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JAI PAL Vs. UNION OF INDIA
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August 14, 2024 |
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JAI PAL SINGH Vs. STATE NCT OF DELHI
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March 19, 2024 |
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JAI SHARMA Vs. RAMWATI
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January 19, 2024 |
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JAIN CEMENT UDYOG Vs. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
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April 4, 2024 |
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JAIN CO-OPERATIVE BANK LTD. Vs. BSA CITI COURIERS PVT. LTD.
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November 21, 2024 |
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JAMIA ARABIA NIZAMIA WELFARE EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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February 20, 2024 |
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JAMIA MILLIA ISLAMIA Vs. MD. DILWAR HUSSAIN
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February 19, 2024 |
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JAMIA MILLIA ISLAMIA Vs. SHAKEEL AHMAD
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July 18, 2024 |
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JAMIL Vs. STATE (GOVT. OF NCT) DELHI
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January 29, 2024 |
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JANSEVAK TEXTILE MILL Vs. CHANCHAL TRADING COMPANY
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February 29, 2024 |
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JASBIR SINGH Vs. UNION OF INDIA
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January 3, 2024 |
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JASPAL CHOPRA Vs. SIDHANT POLYPLAST LTD
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February 8, 2024 |
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JASPAL SINGH Vs. RAJENDER PAUL VERMANI
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September 19, 2024 |
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JASVINDER KAUR Vs. UNOIN OF INDIA
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March 11, 2024 |
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JASWANT SINGH JUNEJA Vs. INCOME TAX OFFICER
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September 12, 2024 |
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JATAV SUDHAR SAMITI Vs. SUSHMA MITTAL
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April 22, 2024 |
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JATIN JAIN Vs. ANUJ JAIN
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March 6, 2024 |
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JATINDER PAL SINGH LAMBA Vs. HARVESH KAUR
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July 26, 2024 |
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JAVED Vs. STATE OF DELHI
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May 2, 2024 |
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JAWED IMAM SIDDIQUI Vs. DIRECTORATE OF ENFORCEMENT
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November 13, 2024 |
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JAYESH KUMAR JAIN Vs. DUGRA DUTT RAI
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July 2, 2024 |
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JEBIN NAGARAJAN Vs. STATE OF NCT OF DELHI
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February 23, 2024 |
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JEETU DORWAL Vs. STATE GOVT. OF NCT OF DELHI
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April 2, 2024 |
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JEEVESH SABHARWAL Vs. MAHARAJ KRISHEN PANDITA
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January 12, 2024 |
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JHARNA Vs. DELHI HIGH COURT
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March 5, 2024 |
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JHILMIL AND FRIENDS COLONY INDUSTRIAL AREA CETP SOCIETY Vs. GOVERNMENT OF NCT OF DELHI
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February 7, 2024 |
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JIG BROTHERS Vs. SALES TAX OFFICER
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May 27, 2024 |
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JINDAL INDUSTRIES PRIVATE LIMITED Vs. JINDAL SANITARYWARE PRIVATE LIMITED
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May 31, 2024 |
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JINDAL RAIL INFRASTRUCTURE LIMITED Vs. UNION OF INDIA
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April 30, 2024 |
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JITENDER Vs. UNION OF INDIA
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January 19, 2024 |
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JITENDER CHAWLA Vs. BINOD KUMAR BEGWANI
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August 1, 2024 |
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JITENDER KUMAR KUSHWAHA Vs. ALBERT JOSEPH
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April 10, 2024 |
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JITENDRA BHATI Vs. SANTOSH DEVI
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January 16, 2024 |
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JITENDRA KUMAR OJHA Vs. UNION OF INDIA
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April 29, 2024 |
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JITENDRA VIRWANI Vs. SANTOSH KUMAR GARG
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January 8, 2024 |
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JIYA Vs. MAHARAJA AGRASEN MODEL SCHOOL
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March 22, 2024 |
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JKG INFRATECH PRIVATE LIMITED Vs. LARSEN AND TOUBRO LIMITED
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February 6, 2024 |
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JKR TECHNO ENGINEERS PVT LTD. Vs. JMD LIMITED
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November 11, 2024 |
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JODHIAN Vs. METHODIST CHURCH IN INDIA
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January 15, 2024 |
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JOGINDER PAL KAUR Vs. UNION OF INDIA
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May 9, 2024 |
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JOGY SCARIA Vs. NISSAN MOTORS INDIA PVT LTD
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July 12, 2024 |
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JOS CHIRAMEL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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July 4, 2024 |
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JOYI KITTY JOSEPH Vs. UNION OF INDIA
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October 29, 2024 |
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JSW STEEL LIMITED Vs. UNION OF INDIA
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March 21, 2024 |
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JUBEDA BEGUM Vs. MUNICIPAL CORPORATION OF DELHI
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July 18, 2024 |
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JUBER CHAUDHARY Vs. JAMIA MILLIA ISLAMIA
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February 16, 2024 |
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K. J. S. BAINS Vs. UNION OF INDIA
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March 20, 2024 |
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K. JEEVAN RITA MURTHY Vs. SARABJIT SINGH
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May 10, 2024 |
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K. M. FOOD INFRASTRUCTURE PVT. LTD. Vs. DIRECTOR GENERAL DGGI HEADQUARTERS, NEW DELHI
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February 13, 2024 |
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K. S. DHINGRA Vs. UNION OF INDIA
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May 31, 2024 |
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KABIR PAHARIA Vs. NATIONAL MEDICAL COMMISSION
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November 12, 2024 |
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KABIR PAHARIA Vs. NATIONAL MEDICAL COMMISSION
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September 10, 2024 |
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KAILASH AGGARWAL Vs. ASHWANI SHARMA
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March 14, 2024 |
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KAILASH AGGARWAL Vs. ASHWANI SHARMA
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March 13, 2024 |
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KAILASH CHAND GAIN CHAND JAIN Vs. UNION OF INDIA
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May 10, 2024 |
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KAILASH MEHENDIRATTA Vs. CENTRAL BANK OF INDIA
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February 15, 2024 |
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KALLA CHANDRASEKHAR Vs. INDIAN COAST GUARD
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November 19, 2024 |
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KALPANA DUDEJA Vs. JAIDEEP KUMAR MISHRA
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July 2, 2024 |
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KALPATRU INDUSTRIES Vs. COMMISSIONER SGST DELHI
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May 27, 2024 |
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KALVAKUNTLA KAVITHA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 1, 2024 |
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KALYAN JAGOTRA Vs. UNION OF INDIA
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May 16, 2024 |
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KALYAN RAM Vs. STATE GOVT. OF NCT OF DELHI
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May 31, 2024 |
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KALYAN TOLL INFRASTRUCTURE LTD Vs. UNION OF INDIA
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March 5, 2024 |
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KAMAL Vs. STATE NCT OF DELHI
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April 1, 2024 |
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KAMAL KANT RACHHOYA Vs. MANISH RACHHOYA
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January 31, 2024 |
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KAMAL KUMAR BAHARI Vs. MOTI LAL JAIN
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February 1, 2024 |
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KAMAL SINGH Vs. JAI KUMAR SHARMA
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July 3, 2024 |
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KAMALJEET SINGH Vs. STATE NCT OF DELHI
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January 29, 2024 |
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KAMDHENU ENTERPRISES Vs. STATE OF NCT OF DELHI
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December 16, 2024 |
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KAMLA NEHRU COLLEGE Vs. INDERJEET SINGH
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November 14, 2024 |
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February 20, 2024 |
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KAMLESH DEVI Vs. STATE OF DELHI NCT
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May 6, 2024 |
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KANCHAN SINGH Vs. BULA MUKHERJEE
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September 11, 2024 |
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KANCHANJUNGA BUILDING EMPLOYEES’ UNION Vs. KANCHANJUNGA FLAT OWNERS’ SOCIETY
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March 28, 2024 |
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KANHAIYA LAL Vs. DELHI DEVELOPMENT AUTHORITY
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August 28, 2024 |
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KANHIYA LAL PRAKESH KUMAR Vs. AJM HOUSING PVT. LTD.
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October 28, 2024 |
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KANTA GOEL Vs. ATUL GUPTA
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January 30, 2024 |
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KANTA GUPTA Vs. GOVERDHAN DASS DAGA
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February 15, 2024 |
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KANTI PRASHAD MITTAL Vs. UNION OF INDIA
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February 16, 2024 |
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KANWAL KISHORE GIRDHAR Vs. SEEMA GIRDHAR
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February 28, 2024 |
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KANWAL KISHORE MANCHANDA Vs. DELHI DEVELOPMENT AUTHORITY
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August 20, 2024 |
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KANYA GURUKUL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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February 21, 2024 |
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KARAN LUTHRA Vs. GOVT. OF NCT OF DELHI
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March 13, 2024 |
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KARAN S. THUKRAL Vs. DISTRICT & SESSIONS JUDGE
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January 9, 2024 |
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KARI YADAV Vs. STATE
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May 14, 2024 |
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KARIM HOTEL PVT LTD Vs. KAREEM DHANANI
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March 6, 2024 |
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KARM KUMAR Vs. SQUASH ASSOCIATION OF DELHI
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February 6, 2024 |
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KARMYOGI SHELTERS PVT. LTD Vs. BENARSI KRISHNA COMMITTEE
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April 10, 2024 |
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KARRAR HUSAIN KHAN Vs. STATE NCT OF DELHI
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May 2, 2024 |
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KARTAR SINGH KOCHHAR Vs. ICICI BANK LTD.
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October 7, 2024 |
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KASHMIR HARVARD EDUCATIONAL INSTITUTE Vs. PRESIDENT AND FELLOWS OF HARVARD COLLEGE
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January 31, 2024 |
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KAUSHAL Vs. STATE (GOVT. OF NCT)
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January 8, 2024 |
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KAUSHALENDRA PRATAP SINGH Vs. STATE OF NCT OF DELHI
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August 2, 2024 |
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KAVERI PARASHAR Vs. KALIND PARASHAR
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February 21, 2024 |
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KAWAKAMI, SHIGEKI Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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August 21, 2024 |
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KAWATRA TENTS AND CATERERS PVT. LTD. Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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April 16, 2024 |
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KELAWATI Vs. DDA
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March 11, 2024 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. T. PRITAM
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December 9, 2024 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. MAHIPAL SINGH
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May 10, 2024 |
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KENDRIYA VIDYALAYA SANGTHAN Vs. RAJESH KUMAR
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January 31, 2024 |
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KENISHA AGRAWAL MINOR Vs. UNION OF INDIA
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March 12, 2024 |
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KENNETH ONYEMA Vs. STATE GNCT OF DELHI
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April 4, 2024 |
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KENT RO SYSTEMS LTD Vs. ADVERTISING STANDARDS COUNCIL OF INDIA
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January 18, 2024 |
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KHADI GRAMODYOG BHAWAN Vs. SATVINDER KAUR
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January 18, 2024 |
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KHAJAN SINGH Vs. UNION OF INDIA
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May 20, 2024 |
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KHAJAN SINGH Vs. UNION OF INDIA
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May 9, 2024 |
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KHERA BUILDCON PVT. LTD. Vs. B.K. BANSAL
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January 16, 2024 |
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KHIRKI VILLAGE RESIDENT WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION DELHI
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May 17, 2024 |
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KHUSBHOO GOSWAMI Vs. STATE NCT OF DELHI
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April 2, 2024 |
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KHUSHAL SINGH Vs. STATE OF NCT OF DELHI
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January 19, 2024 |
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KHUSHBOO Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
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November 5, 2024 |
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KHUSHI PRATAP SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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February 21, 2024 |
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KINSHUK GOEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 26, 2024 |
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KIRAN Vs. VIRENDER KUMAR JAIN
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January 11, 2024 |
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KIRPA RAM Vs. DURGA DEVI
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April 29, 2024 |
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KIRPAL SINGH Vs. GURU HARKRISHAN PUBLIC SCHOOL
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March 14, 2024 |
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KISHAN KUMAR Vs. STATE
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September 3, 2024 |
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KISHNI DEVI DECEASED Vs. SATPAL SACHDEVA
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January 24, 2024 |
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KISHORE KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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April 26, 2024 |
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KITTY BHARDWAJ Vs. LALIT PYARE LAL BHARDWAJ
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March 13, 2024 |
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KOMAL KUMARI Vs. STATE(NCT OF DELHI)
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August 20, 2024 |
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KORRA WORLDWIDE ADVERTISING PVT LTD. Vs. HT DIGITAL STREAMS LIMITED
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October 28, 2024 |
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KOSTUB INVESTMENTS LTD. Vs. REINZ TALBROS LTD.
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July 3, 2024 |
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KOTAK MAHINDRA BANK LIMITED Vs. SHANKHAJIT PARMANIK
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January 3, 2024 |
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KRIPA NARAIN SHAHI Vs. NEW DELHI MUNICIPAL COUNCIL
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February 8, 2024 |
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KRISHNA DIXIT (NVK WTR) Vs. UNION OF INDIA
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February 8, 2024 |
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KRISHNA GOPAL Vs. INDIAN BANK
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December 24, 2024 |
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KRISHNA PADA BISWAS Vs. UNION OF INDIA
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August 2, 2024 |
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KRISHNA UDYOG Vs. UNION OF INDIA
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July 15, 2024 |
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KTC INDIA PVT. LTD. Vs. RANDHIR BRAR
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July 16, 2024 |
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KTECH ENGINEER BUILDERS CO. PRIVATE LIMITED Vs. UNION OF INDIA
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May 24, 2024 |
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KULBHUSHAN SACHDEV Vs. ICICI BANK LIMITED
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March 19, 2024 |
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KULDEEP Vs. STATE OF NCT OF DELHI
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June 7, 2024 |
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KULDEEP SHARMA Vs. UNION OF INDIA
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February 9, 2024 |
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KULDEEP SINGH SAHANI Vs. GOVERNMENT OF NCT
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March 15, 2024 |
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KULDEEP SINGH SENGER Vs. CENTRAL BUREAU OF INVESTIGATION
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June 7, 2024 |
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KULWANT SINGH Vs. VIKAS AHUJA
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March 28, 2024 |
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KUMAR RAJEEV Vs. ELECTION COMMISSION OF INDIA
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March 22, 2024 |
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KUMAR SHASHANK SHEKHER Vs. ELECTION COMMISSION OF INDIA
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May 22, 2024 |
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KUMKUM DANIA Vs. KUL BHUSHAN DANIA
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December 24, 2024 |
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KUNAL KAPUR Vs. EKTA KAPUR
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April 2, 2024 |
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KUNAL KASHYAP Vs. STATE OF NCT OF DELHI
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January 16, 2024 |
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KUNWAR DIVYANSH SINGH Vs. UNION OF INDIA
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May 2, 2024 |
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KUSHAL KUDESIA Vs. STATE OF NCT OF DELHI
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January 30, 2024 |
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KUSHGRA TYAGI Vs. STATE
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January 23, 2024 |
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KUSUM TANEJA Vs. MANIK TANEJA
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October 1, 2024 |
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KUSUMA PRAVEEN KUMAR Vs. DELHI PHARMACEUTICAL SCIENCE AND RESEARCH UNIVERSITY
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May 31, 2024 |
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KUTUMB Vs. STATE OF NCT OF DELHI
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August 2, 2024 |
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LACHHMAN SINGH Vs. KAVITA DEVI
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February 27, 2024 |
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LAISHRAM RANJIT SINGH MEITEI Vs. NIA
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March 5, 2024 |
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LAKSHAY JAISWAL Vs. STATE (NCT OF DELHI)
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July 18, 2024 |
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LAL BAHADUR Vs. STATE (GNCT OF DELHI)
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May 2, 2024 |
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LAL MOHAMMAD Vs. STATE
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September 5, 2024 |
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LAL MOHAMMED Vs. STATE
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March 12, 2024 |
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LALIT SANDUJA Vs. VIKAS MITTAL
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December 27, 2024 |
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LALIT SHARMA Vs. UNION OF INDIA
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March 19, 2024 |
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LALITA YADAV Vs. MAM RAJ YADAV
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January 12, 2024 |
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LALLAN PRASAD SONKAR Vs. STATE OF NCT OF DELHI
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December 5, 2024 |
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LATE AMAR SINGH THROUGH LRS Vs. GURDIAL SINGH
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May 30, 2024 |
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LAXMI NARAIN Vs. VISHAL MOONDHRA
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January 18, 2024 |
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LAXMI NARAIN Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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March 18, 2024 |
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LAXMI NARAYAN PANDEY Vs. UNION OF INDIA
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August 28, 2024 |
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LAXMI RAJVANSH Vs. SHAMA
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July 18, 2024 |
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LECHAMPS (SEA) PTE LTD. Vs. ASHISH GUPTA
|
December 9, 2024 |
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LEISHANGTHEM I. LOYANGAMBA Vs. STATE
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January 12, 2024 |
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LEO ISPAT LIMITED Vs. HIND STEEL SALES
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May 17, 2024 |
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LIEUTENANT GOVERNOR OF DELHI Vs. VINAY KUMAR SIDH
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November 11, 2024 |
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LINK ENGINEERS (P) LIMITED Vs. BIELOMATIK LEUZE GMBH + CO. KG
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March 19, 2024 |
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LORD KRISHNA BANK LTD. Vs. KOSHIKA TELECOM LTD.
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May 6, 2024 |
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LOREAL INDIA PVT LTD Vs. RAJESH KUMAR TANEJA TRADING
|
July 15, 2024 |
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LT. COL. KAPIL DUTT (RETD.) Vs. STATE
|
July 8, 2024 |
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LUVLEEN MAINGI Vs. UNION OF INDIA
|
December 2, 2024 |
|
M Vs. STATE NCT OF DELHI
|
January 8, 2024 |
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M S NARAYAN MOBILE ACCESSORIES PVT LTD Vs. M S INTEX TECHNOLOGIES INDIA LTD
|
July 25, 2024 |
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M. A. SURESH Vs. STATE OF NCT OF DELHI
|
March 27, 2024 |
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M. P. INDUSTRIES Vs. COMMISSIONER OF STATE GOODS AND SERVICES TAX
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March 18, 2024 |
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M. S. CIENA COMMUNICATIONS INDIA PVT LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS IMPORT
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December 10, 2024 |
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M. S. M. P. STATE CO-OP OILSEED GROWERS FEDERATION LTD. Vs. UNION OF INDIA
|
January 9, 2024 |
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M/S BPL LIMITED Vs. M/S MORGAN SECURITIES & CREDITS PVT. LTD.
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November 18, 2024 |
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M/S L.R. BUILDERS PVT. LTD. Vs. MS. P.P. JEWELLERS PVT. LTD.
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March 22, 2024 |
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M/S. ADVANCE STIMUL Vs. GAIL (INDIA) LIMITED
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April 10, 2024 |
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M/S. CELEBRATION HOTELS AND RESORTS(P) LTD. Vs. M/S. SARTAJ HOTELS APARTMENTS & VILAS PVT LTD.
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June 10, 2024 |
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M/S. GARDENIA INDIA LTD Vs. RAKESH KUMAR (HUF)
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May 14, 2024 |
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M/S. JAIPRAKASH ASSOCIATES LIMITED Vs. M/S. IRCON INTERNATIONAL LIMITED
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May 1, 2024 |
|
M/S. NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S. AFCONS INFRASTRUCTURE LTD
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July 2, 2024 |
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M/S. OASIS PROJECTS LTD. Vs. NATIONAL HIGHWAY AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
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April 10, 2024 |
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M/S. POOJA TRADING CO. Vs. DEPUTY DIRECTOR OF INCOME TAX (INV)
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May 8, 2024 |
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M/S. ROSHAN REAL ESTATES PVT LTD Vs. PUBLIC WORK DEVELOPMENT DELHI
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April 10, 2024 |
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M/S. TECHNO COMPACT BUILDERS Vs. RAILTEL CORPORATION OF INDIA LIMITED
|
March 22, 2024 |
|
MAA JHANDEWALI CO-OPERATIVE URBAN THRIFT AND CREDIT SOCIETY Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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February 6, 2024 |
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MAA TARINI MINERALS Vs. TECHNICAST ENGINEERS LTD.
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January 30, 2024 |
|
MAAHI NEIL JAIPAL Vs. UNIVERSITY OF DELHI
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February 13, 2024 |
|
MAAN BUILDERS PVT. LTD. Vs. UNION OF INDIA
|
November 8, 2024 |
|
MAC ASSOCIATES Vs. PARVINDER SINGH
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February 27, 2024 |
|
MADAN PAL GUPTA Vs. MAYA DEVI
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December 10, 2024 |
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MADHAV CHAUDHARY Vs. UNIVERSITY OF DELHI
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March 22, 2024 |
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MADHU SHARMA Vs. SURESH KAUSHIK
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February 26, 2024 |
|
MADRAS TRADING CO. Vs. RAMJEET
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February 13, 2024 |
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MAGMA HDI GENERAL INSURANCE CO LTD Vs. HARISH KUMAR SUKHIJA
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July 5, 2024 |
|
MAGNUM RESOURCES PVT. LTD. Vs. INDIA SEWING MACHINE COMPANY
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March 14, 2024 |
|
MAGNUM STEELS LTD. Vs. ASSET RECONSTRUCTION COMPANY
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April 10, 2024 |
|
MAGO CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA
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May 9, 2024 |
|
MAHAMAYA INFRABUILD PVT. LTD Vs. EARTHCON CONSTRUCTIONS PVT. LTD
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April 24, 2024 |
|
MAHANAGAR TELEPHONE NIGAM LTD Vs. BALBIR GULIA
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January 3, 2024 |
|
MAHANAGAR TELEPHONE NIGAM LTD Vs. MAFATLAL INDUSTRIES LTD
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May 31, 2024 |
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October 1, 2024 |
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May 21, 2024 |
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MAHAVIR SINGH Vs. ASSISTANT COMMISSIONER, ANTI-EVASION CELL
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February 26, 2024 |
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MAHDOOM BAWA BAHRUDEEN NOORUL Vs. KAVERI PLASTICS
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February 26, 2024 |
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MAHENDER KUMAR KHANDELWAL Vs. DIRECTORATE OF ENFORCEMENT
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January 31, 2024 |
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MAHENDER SINGH Vs. STATE (NCT OF DELHI)
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October 1, 2024 |
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MAHESH AGGARWAL Vs. GOVERNMENT OF NCT OF DELHI
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February 15, 2024 |
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MAHESH GUPTA Vs. REGISTRAR OF TRADEMARKS
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March 13, 2024 |
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MAHESH GUPTA Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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May 29, 2024 |
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MAHESH PRAKASH SHINDE Vs. UNION OF INDIA
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April 1, 2024 |
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MAHESHWARI DEVI Vs. GOVERNMENT OF NCT OF DELHI
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February 19, 2024 |
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MAHTAB TYAGI Vs. STATE GOVT. OF NCT OF DELHI
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February 20, 2024 |
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MAHUA MOITRA Vs. DIRECTORATE OF ENFORCEMENT
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February 23, 2024 |
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MAHUA MOITRA Vs. NISHIKANT DUBEY
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March 4, 2024 |
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MAJ GENERAL S. S. KHARA Vs. UNION OF INDIA
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March 18, 2024 |
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MAJ PANKAJ RAI Vs. NIIT LTD
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February 29, 2024 |
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MAJ.(RETD.) DR. RAJESH KUMAR BHARDWAJ Vs. UNION OF INDIA
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December 6, 2024 |
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MAJOR SHUBHRA VERMA Vs. LIEUTENANT GENERAL GURBIRPAL SINGH
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December 16, 2024 |
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MAKKER CONSTRUCTION Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD.
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March 14, 2024 |
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January 19, 2024 |
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MALT AND LEAF HOSPITALITY PVT. LTD. Vs. AGGARWAL HOTELS PVT. LTD.
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May 14, 2024 |
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MAMTA KUMARI Vs. UNION OF INDIA
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May 24, 2024 |
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MAMTA TUSHAR CHAUDHARY Vs. STATE OF DELHI (GOVT. OF NCT)
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January 29, 2024 |
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MAN MOHAN SINGH KOHLI Vs. AMARJEET SINGH
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October 28, 2024 |
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MAN SINGH Vs. UNION OF INDIA
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March 22, 2024 |
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MANAGEMENT OF ASHOK HOTEL Vs. THEIR WORKMEN
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November 12, 2024 |
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March 19, 2024 |
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February 9, 2024 |
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August 20, 2024 |
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MANAT LAMBA Vs. NIKHIL KAPUR
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December 11, 2024 |
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MANAV MANDIR MISSION TRUST Vs. UNION OF INDIA
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September 11, 2024 |
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July 2, 2024 |
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July 16, 2024 |
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July 31, 2024 |
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January 25, 2024 |
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May 15, 2024 |
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September 20, 2024 |
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March 7, 2024 |
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January 4, 2024 |
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January 30, 2024 |
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March 12, 2024 |
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April 9, 2024 |
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February 9, 2024 |
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February 5, 2024 |
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January 8, 2024 |
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November 4, 2024 |
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September 19, 2024 |
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January 10, 2024 |
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May 21, 2024 |
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April 3, 2024 |
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May 22, 2024 |
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August 5, 2024 |
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January 8, 2024 |
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September 2, 2024 |
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January 12, 2024 |
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June 28, 2024 |
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January 30, 2024 |
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April 4, 2024 |
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February 20, 2024 |
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April 10, 2024 |
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May 14, 2024 |
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February 26, 2024 |
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April 24, 2024 |
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August 2, 2024 |
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November 29, 2024 |
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June 28, 2024 |
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January 16, 2024 |
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February 28, 2024 |
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MANPREET SINGH Vs. AYODHYA PRASAD YADAV
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August 21, 2024 |
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April 29, 2024 |
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March 19, 2024 |
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March 13, 2024 |
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MASTER ARNESH SHAW Vs. UNION OF INDIA
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March 22, 2024 |
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MASTER HARMANPREET SINGH Vs. DIRECTORATE OF EDUCATION
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September 2, 2024 |
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March 12, 2024 |
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MASTER VANSH RATHOR Vs. MAHARAJA AGRASEN MODEL SCHOOL
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May 20, 2024 |
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MAUZI RAM THR. LRS Vs. HOSHIAR SINGH
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February 2, 2024 |
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MAXXCAB WIRES AND CABLES PRIVATE LIMITED Vs. UNION OF INDIA
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July 30, 2024 |
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MAYA RAM KRISHAN LAL JAIN Vs. SHRI BISHAN DASS TRADERS
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July 12, 2024 |
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MAYTAS SUBHASH Vs. IRCON INTERNATIONAL LIMITED
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August 7, 2024 |
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August 30, 2024 |
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August 6, 2024 |
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MD DILWAR HUSSAIN Vs. JAMIA MILLIA ISLAMIA
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February 6, 2024 |
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MD PARVEJ ALAM Vs. UNION OF INDIA
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February 23, 2024 |
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May 22, 2024 |
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MD. ABDUL AHAD AZIM Vs. UNION OF INDIA
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March 11, 2024 |
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MD. NAUSHAD Vs. STATE
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March 7, 2024 |
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MD. SHAMIM Vs. DELHI DEVELOPMENT AUTHORITY
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May 22, 2024 |
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August 23, 2024 |
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MEDIFIRM PHARMACY LLP Vs. UNION OF INDIA
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May 10, 2024 |
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MEENA DEVI Vs. STATE GNCT OF DELHI
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February 23, 2024 |
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April 15, 2024 |
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May 17, 2024 |
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June 14, 2024 |
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May 17, 2024 |
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September 20, 2024 |
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February 27, 2024 |
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January 12, 2024 |
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February 12, 2024 |
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April 30, 2024 |
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March 28, 2024 |
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METROPOLITAN STOCK EXCHANGE OF INDIA Vs. ABHIPRA CAPITAL LIMITED
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July 1, 2024 |
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August 8, 2024 |
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MG TOURS AND TRAVELS Vs. UNION OF INDIA
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April 10, 2024 |
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MGB FINLEASE PVT LTD Vs. KANWALJEET SINGH
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July 25, 2024 |
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November 29, 2024 |
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September 18, 2024 |
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November 19, 2024 |
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March 13, 2024 |
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MINA DEVI Vs. STATE OF NCT OF DELHI
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January 8, 2024 |
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August 29, 2024 |
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MINISTRY OF HOME AFFAIRS Vs. JAGMINDER SINGH
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March 28, 2024 |
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June 24, 2024 |
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December 10, 2024 |
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February 16, 2024 |
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MITHLESH GUPTA Vs. NATIONAL INDUSTRIAL CORPORATION LIMITED
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April 15, 2024 |
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MITSUBISHI CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 30, 2024 |
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January 9, 2024 |
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July 9, 2024 |
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February 21, 2024 |
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September 11, 2024 |
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December 23, 2024 |
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August 12, 2024 |
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April 3, 2024 |
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November 20, 2024 |
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February 19, 2024 |
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February 2, 2024 |
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February 7, 2024 |
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March 12, 2024 |
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January 31, 2024 |
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October 25, 2024 |
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March 27, 2024 |
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MOHD. AMIN Vs. MOHD. IQBAL
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April 5, 2024 |
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March 19, 2024 |
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April 15, 2024 |
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MOHD. HARIS PASHA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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February 19, 2024 |
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December 10, 2024 |
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March 20, 2024 |
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November 4, 2024 |
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MOHD. RAFI Vs. STATE
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March 18, 2024 |
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October 8, 2024 |
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March 19, 2024 |
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MOHD. SHAHZAD Vs. NEW DELHI MUNICIPAL COUNCIL
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September 20, 2024 |
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MOHD. SHUEB Vs. FAYZA NISAR
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May 16, 2024 |
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July 2, 2024 |
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November 4, 2024 |
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MOHD. YASIN Vs. ST. STEPHENS COLLEGE
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January 31, 2024 |
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February 1, 2024 |
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MOHINDER SINGH RANDHAWA Vs. S. PADMANABHAN
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October 7, 2024 |
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MOHIT Vs. GOVERNMENT OF NCT DELHI
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February 21, 2024 |
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MOHIT Vs. STATE
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March 18, 2024 |
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MOHIT JITENDRA KUKADIA Vs. UNION OF INDIA
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August 30, 2024 |
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MOHSIN IBRAHIM SAYYED Vs. NATIONAL INVESTIGATION AGENCY
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June 7, 2024 |
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MONEYWISE FINANCIAL SERVICES PVT LTD Vs. KK ENTERPRISES
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July 26, 2024 |
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MONEYWISE FINANCIAL SERVICES PVT LTD. Vs. VINAY ENTERPRISES
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December 4, 2024 |
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March 9, 2024 |
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July 8, 2024 |
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MONIKA Vs. HIGH COURT OF DELHI AT NEW DELHI
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February 1, 2024 |
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MONIKA Vs. DSSSB
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March 18, 2024 |
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April 8, 2024 |
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October 7, 2024 |
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MORGAN SECURITIES AND CREDITS PVT. LTD. Vs. BPL LIMITED
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May 15, 2024 |
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MORGAN VENTURES LIMITED Vs. NEPC INDIA LIMITED
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September 9, 2024 |
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MOUNT COLUMBUS SCHOOL Vs. DIRECTORATE OF EDUCATION
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January 22, 2024 |
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MOUNT COLUMBUS SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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April 10, 2024 |
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MRITUNJAY KUMAR Vs. UNION OF INDIA
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September 24, 2024 |
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MRS. R. Vs. PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
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July 5, 2024 |
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MS PAYAL KASHYAP Vs. RITU PAHWA
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June 12, 2024 |
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MS RATAN CHANDRA SPICES AND FOOD PRODUCTS PVT LTD. Vs. KAMINI BHATIA
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September 23, 2024 |
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MS VEENETA Vs. MS JYOTI GUPTA
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May 22, 2024 |
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MS. MONIKA Vs. STATE NCT OF DELHI
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October 3, 2024 |
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MS. SIMPLEX INFRASTRUCTURES LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 3, 2024 |
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MSG (INDIA) PVT. LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION OF DELHI
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May 2, 2024 |
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MST. LAKSHYA Vs. GOVERNMENT OF NCT OF DELHI
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January 12, 2024 |
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MTNL STAFF UNION CLASS III & IV (REGD) Vs. MAHANAGAR TELEPHONE NIGAM LTD
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August 6, 2024 |
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June 29, 2024 |
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MUKESH KHURANA Vs. RAHUL CHAUDHARY
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July 9, 2024 |
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December 9, 2024 |
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January 18, 2024 |
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MUKHTYAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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November 22, 2024 |
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MUKTI DUTTA Vs. VIJAY BHUSHAN
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January 4, 2024 |
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MUKUL KUMAR Vs. UNION OF INDIA
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January 18, 2024 |
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MUKUND KUMAR JHA Vs. RITA JHA
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January 12, 2024 |
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MUNICIPAL CORPORATION OF DELHI Vs. KISHNI
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January 18, 2024 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAKESH GUPTA
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April 24, 2024 |
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MUNICIPAL CORPORATION OF DELHI Vs. DHARAMVEER SINGH
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November 22, 2024 |
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MUNICIPAL CORPORATION OF DELHI Vs. SATYA PAL GUPTA
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November 20, 2024 |
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MUNICIPAL CORPORATION OF DELHI Vs. ATUL VERMA
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September 2, 2024 |
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MUNIJA Vs. UNION OF INDIA
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October 7, 2024 |
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MUNNA SINGH Vs. STATE OF NCT OF DELHI
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May 22, 2024 |
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MUZAZ Vs. STATE (GOVT. OF N.C.T OF DELHI)
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December 16, 2024 |
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NAEEM Vs. STATE NCT OF DELHI
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March 5, 2024 |
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NAGENDRA SHASTRI Vs. STATE GOVT. OF NCT DELHI
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April 2, 2024 |
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NAGMA SHEERIN Vs. MUNICIPAL CORPORATION OF DELHI
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June 14, 2024 |
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NAGRAVISION INDIA PRIVATE LIMITED Vs. SECRETARY, DEPARTMENT OF SCIENTIFIC AND INDUSTRIAL RESEARCH
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February 13, 2024 |
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NAIDER Vs. UNION OF INDIA
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August 27, 2024 |
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NAKHAT SINGH Vs. UNION OF INDIA
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January 23, 2024 |
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NAMAN GUPTA Vs. COMMISSIONER OF CUSTOMS AIRPORT AND GENERAL
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January 30, 2024 |
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NAMIT GUPTA Vs. DELHI MEDICAL COUNCIL
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February 22, 2024 |
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NAMITA GUPTA Vs. SURAJ HOLDINGS LIMITED
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January 9, 2024 |
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NANDINI RAI Vs. STATE OF NCT OF DELHI
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March 22, 2024 |
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NANDU RAM Vs. SOHAN SINGH
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July 2, 2024 |
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NARAIN SERVICE STATION Vs. GOVT. OF NCT OF DELHI
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September 3, 2024 |
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NARAINDAS Vs. TATA AIG LIFE INSURANCE CO. LTD.
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September 9, 2024 |
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NARCOTIC CONTROL BUREAU Vs. AQYAR KHAN SHINWARI
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May 14, 2024 |
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NARENDER KUMAR Vs. STATE NCT OF DELHI
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March 19, 2024 |
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March 22, 2024 |
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NARENDER SINGH Vs. PRACHI JAIN
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February 22, 2024 |
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NARENDRA KUMAR JAIN Vs. HARSH PRATAP SEONIE
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April 3, 2024 |
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September 18, 2024 |
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April 24, 2024 |
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August 7, 2024 |
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NARESH ARYA Vs. SAVITRI KUKREJA
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March 14, 2024 |
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NARESH KUMAR Vs. UNION OF INDIA
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May 21, 2024 |
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NARESH KUMAR AND OTHERS Vs. STATE NCT OF DELHI
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February 23, 2024 |
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NARESH KUMAR GUPTA Vs. UNION OF INDIA
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July 18, 2024 |
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NARESH KUMAR MEHTA Vs. P.O., LABOUR COURT
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February 12, 2024 |
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NARESH MAHATO Vs. STATE OF NCT OF DELHI
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February 14, 2024 |
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NARINDER PAUL KAUSHIK Vs. CHIEF SECRETARY
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November 29, 2024 |
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NASEEM BANO Vs. KOTAK MAHINDRA BANK LTD
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May 17, 2024 |
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NASIR Vs. STATE GOVT. OF NCT OF DELHI
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August 29, 2024 |
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NASREEN MOHSIN CHOUDHARY Vs. NATIONAL INVESTIGATION AGENCY
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July 9, 2024 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. Vs. SHARMA ENTERPRISES
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February 21, 2024 |
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February 22, 2024 |
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NATIONAL COOP.CON.F.O I.LTD. Vs. UOI
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February 5, 2024 |
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NATIONAL HEALTH AUTHORITY Vs. INTERMARC
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September 11, 2024 |
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September 18, 2024 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SHAMLAJI EXPRESSWAY PVT LTD.
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May 14, 2024 |
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February 21, 2024 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. T. SURYANARAYANA REDDY
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February 21, 2024 |
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NATIONAL INSURANCE CO LTD Vs. ASIT KUMAR
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April 29, 2024 |
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NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR KOCHHAR
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July 2, 2024 |
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NATIONAL INSURANCE CO. LTD Vs. ANIL KUMAR
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May 2, 2024 |
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February 27, 2024 |
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NATIONAL INSURANCE CO. LTD. Vs. HEMA DEVI
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March 1, 2024 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SAVITA
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February 5, 2024 |
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February 20, 2024 |
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June 24, 2024 |
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July 26, 2024 |
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February 20, 2024 |
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January 24, 2024 |
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February 27, 2024 |
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January 18, 2024 |
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March 19, 2024 |
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July 1, 2024 |
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May 16, 2024 |
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September 20, 2024 |
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July 8, 2024 |
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February 15, 2024 |
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May 2, 2024 |
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November 26, 2024 |
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March 13, 2024 |
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January 19, 2024 |
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May 10, 2024 |
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February 5, 2024 |
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September 11, 2024 |
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January 16, 2024 |
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April 10, 2024 |
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March 12, 2024 |
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January 12, 2024 |
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February 21, 2024 |
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January 22, 2024 |
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January 25, 2024 |
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January 18, 2024 |
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August 2, 2024 |
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May 13, 2024 |
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June 7, 2024 |
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January 8, 2024 |
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May 20, 2024 |
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February 29, 2024 |
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March 4, 2024 |
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April 2, 2024 |
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January 22, 2024 |
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February 5, 2024 |
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July 1, 2024 |
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January 25, 2024 |
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January 24, 2024 |
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January 5, 2024 |
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October 7, 2024 |
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August 29, 2024 |
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January 15, 2024 |
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January 11, 2024 |
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May 28, 2024 |
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February 7, 2024 |
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February 5, 2024 |
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September 24, 2024 |
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April 3, 2024 |
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November 5, 2024 |
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January 31, 2024 |
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July 9, 2024 |
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February 6, 2024 |
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February 29, 2024 |
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March 7, 2024 |
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February 20, 2024 |
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March 1, 2024 |
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July 1, 2024 |
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March 11, 2024 |
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February 26, 2024 |
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September 17, 2024 |
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February 5, 2024 |
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March 15, 2024 |
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February 13, 2024 |
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August 2, 2024 |
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August 1, 2024 |
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August 8, 2024 |
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February 13, 2024 |
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February 29, 2024 |
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November 18, 2024 |
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September 18, 2024 |
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May 20, 2024 |
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February 27, 2024 |
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January 23, 2024 |
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April 9, 2024 |
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May 22, 2024 |
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November 22, 2024 |
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March 19, 2024 |
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July 3, 2024 |
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November 14, 2024 |
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August 30, 2024 |
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September 24, 2024 |
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February 1, 2024 |
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January 15, 2024 |
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February 5, 2024 |
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March 20, 2024 |
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May 2, 2024 |
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August 20, 2024 |
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March 15, 2024 |
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April 3, 2024 |
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February 8, 2024 |
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January 30, 2024 |
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August 7, 2024 |
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February 26, 2024 |
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January 10, 2024 |
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April 23, 2024 |
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March 20, 2024 |
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May 31, 2024 |
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July 2, 2024 |
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May 21, 2024 |
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April 15, 2024 |
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April 9, 2024 |
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February 9, 2024 |
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February 7, 2024 |
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April 5, 2024 |
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August 2, 2024 |
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November 14, 2024 |
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July 5, 2024 |
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February 9, 2024 |
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July 3, 2024 |
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September 17, 2024 |
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November 19, 2024 |
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July 1, 2024 |
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May 9, 2024 |
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February 21, 2024 |
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July 1, 2024 |
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April 1, 2024 |
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August 29, 2024 |
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October 29, 2024 |
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April 2, 2024 |
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February 22, 2024 |
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March 12, 2024 |
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March 11, 2024 |
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January 8, 2024 |
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March 4, 2024 |
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May 30, 2024 |
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June 7, 2024 |
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March 22, 2024 |
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December 27, 2024 |
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March 22, 2024 |
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February 21, 2024 |
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April 24, 2024 |
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December 17, 2024 |
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December 3, 2024 |
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April 1, 2024 |
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January 9, 2024 |
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April 1, 2024 |
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August 23, 2024 |
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May 1, 2024 |
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May 14, 2024 |
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March 19, 2024 |
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March 22, 2024 |
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January 19, 2024 |
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February 5, 2024 |
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February 23, 2024 |
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July 29, 2024 |
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July 15, 2024 |
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June 13, 2024 |
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September 18, 2024 |
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October 4, 2024 |
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December 20, 2024 |
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March 6, 2024 |
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January 3, 2024 |
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January 18, 2024 |
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December 24, 2024 |
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February 1, 2024 |
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January 12, 2024 |
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March 6, 2024 |
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December 24, 2024 |
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March 1, 2024 |
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March 1, 2024 |
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January 15, 2024 |
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January 10, 2024 |
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November 22, 2024 |
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November 22, 2024 |
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August 2, 2024 |
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February 9, 2024 |
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May 29, 2024 |
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May 2, 2024 |
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January 5, 2024 |
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February 28, 2024 |
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September 18, 2024 |
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January 8, 2024 |
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February 26, 2024 |
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September 19, 2024 |
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February 20, 2024 |
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April 16, 2024 |
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March 1, 2024 |
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January 12, 2024 |
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September 9, 2024 |
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July 9, 2024 |
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January 25, 2024 |
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July 5, 2024 |
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December 9, 2024 |
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May 27, 2024 |
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May 21, 2024 |
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September 3, 2024 |
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February 12, 2024 |
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August 1, 2024 |
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October 1, 2024 |
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July 15, 2024 |
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May 9, 2024 |
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July 8, 2024 |
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January 30, 2024 |
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March 18, 2024 |
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December 16, 2024 |
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January 22, 2024 |
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May 14, 2024 |
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June 28, 2024 |
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July 12, 2024 |
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April 1, 2024 |
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November 20, 2024 |
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March 19, 2024 |
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January 8, 2024 |
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March 11, 2024 |
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May 29, 2024 |
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November 12, 2024 |
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July 26, 2024 |
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February 26, 2024 |
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February 12, 2024 |
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April 23, 2024 |
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August 8, 2024 |
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November 26, 2024 |
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July 26, 2024 |
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PROMILA RASTOGI Vs. D.D.A.
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November 13, 2024 |
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August 6, 2024 |
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February 6, 2024 |
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May 16, 2024 |
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April 22, 2024 |
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December 23, 2024 |
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February 16, 2024 |
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February 19, 2024 |
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PUNJAB NATIONAL BANK Vs. NIRAJ GUPTA
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September 12, 2024 |
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PURNIMA SINGH Vs. DELHI DEVELOPOMENT AUTHORITY
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November 22, 2024 |
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PUSHKAR KAPOOR Vs. TATA POWER DELHI DISTRIBUTION LTD
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March 20, 2024 |
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PUSHPA Vs. LAKHVINDER SINGH
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November 26, 2024 |
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PUSHPA DEVI Vs. PAWAN SEHRAWAT
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March 11, 2024 |
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PUSHPA KHANNA Vs. SANJAY NARANG
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June 28, 2024 |
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PUSHPENDER Vs. STATE OF DELHI
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October 7, 2024 |
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PUSPENDAR Vs. SUPERINTENDENT RANGE
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February 23, 2024 |
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QUADRA STRAT TRADE SERVICES LTD. Vs. MAHINDER KUMAR MADAN
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January 16, 2024 |
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QUADRANT TELEVENTURES LIMITED Vs. ATC TELECOM INFRASTRUCTURE PVT. LTD.
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December 24, 2024 |
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QUDSIYA Vs. CBSE
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January 16, 2024 |
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R Vs. UNION OF INDIA
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January 23, 2024 |
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R Vs. UNION OF INDIA
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December 4, 2024 |
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R S INFRAPROJECTS PVT LTD Vs. ZAMIL INFRA PVT LTD
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August 5, 2024 |
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R. C. NANDA Vs. KARAMJIT SINGH
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August 27, 2024 |
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R. KRISHNAMURTHY AND CO. Vs. MUNICIPAL CORPORATION OF DELHI
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January 19, 2024 |
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R. R. K. S. BHARTIYA Vs. STATE OF NCT OF DELHI
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March 7, 2024 |
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R. S. KHANNA AND SONS Vs. RITES LTD.
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January 29, 2024 |
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R. S. TANWAR Vs. JOINT SECRETARY AND ADDL. REGISTRAR
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August 8, 2024 |
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R. TRADING CO. PROPRIETORSHIP OF MR. RAJENDRA KUMAR BOTHRA Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX AND ANOTHER
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February 5, 2024 |
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R.S. MISRA Vs. UOI
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April 29, 2024 |
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R.S. TYAGI Vs. N.T.P.C. LTD
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March 12, 2024 |
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RAAZ ALI Vs. NARCOTICS CONTROL BUREAU
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July 10, 2024 |
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RACHIT KAPOOR Vs. UNION OF INDIA
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September 25, 2024 |
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RADEXPO AG Vs. JAYNA TIME INDUS. LTD.
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January 9, 2024 |
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RADIANT CASH MANAGEMENT SERVICES LTD Vs. ASSISTANT COMMISSIONER OF STATE GST
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April 24, 2024 |
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RAFFLES EDUCATION CORPORATION LTD. Vs. STATE OF NCT OF DELHI
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November 11, 2024 |
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RAGHAV VENTURES Vs. COMMISSIONER OF DELHI GOODS & SERVICES TAX
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March 1, 2024 |
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RAHUL Vs. STATE (NCT OF DELHI)
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September 19, 2024 |
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RAHUL ANIL AHUJA Vs. GURCHARAN DHA WAN
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January 3, 2024 |
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RAHUL DARBARI Vs. ARUN KUMAR KHOBRAGADE
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April 8, 2024 |
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RAHUL KUMAR Vs. SASHASTRA SEEMA BAL
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September 26, 2024 |
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RAHUL SHARMA Vs. DELHI METRO RAIL CORPORATION
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April 1, 2024 |
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RAILTECH INFRAVENTURE PVT. LTD. Vs. RAIL LAND DEVELOPMENT AUTHORITY
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January 29, 2024 |
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RAILTEL CORPORATION OF INDIA LIMITED Vs. PRIMATEL FIBCOM LIMITED
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December 9, 2024 |
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RAJ CHAUDHARY Vs. COL RAJINDER SINGH BHASINE
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May 20, 2024 |
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RAJ KUMAR Vs. USHA
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April 25, 2024 |
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RAJ KUMAR Vs. ANISH DAYAL SINGH
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October 7, 2024 |
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RAJ KUMAR BATRA Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
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February 23, 2024 |
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RAJ KUMAR JAJODIA Vs. GOVT. OF NCT OF DELHI
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March 19, 2024 |
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RAJ KUMAR MALHOTRA Vs. STATE
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February 16, 2024 |
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RAJ KUMAR NAIR Vs. UCO BANK
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March 27, 2024 |
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RAJ KUMAR PANDEY Vs. STATE NCT OF DELHI
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May 22, 2024 |
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RAJ KUMAR TIWARI Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
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September 11, 2024 |
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RAJ KUMAR VERMA Vs. LATE NANAK CHAND
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April 3, 2024 |
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RAJA RAM Vs. DELHI POLICE
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March 5, 2024 |
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RAJAN Vs. STATE NCT OF DELHI
|
February 6, 2024 |
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RAJAN CHADHA Vs. SANJAY ARORA
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July 3, 2024 |
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RAJAN SINGH Vs. STATE GOVT OF NCT DELHI
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April 29, 2024 |
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RAJAN VARMANI Vs. KAMAL CHAND JAIN
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May 3, 2024 |
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RAJASTHAN PATRIKA PRIVATE LIMITED Vs. UNION OF INDIA
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May 24, 2024 |
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RAJAT Vs. SECRETARY, MINISRTY OF SOCIAL JUSTICE & EMPOWERMENT GOVERNMENT OF INDIA
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May 2, 2024 |
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RAJAT RANA Vs. STATE OF NCT OF DELHI
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April 1, 2024 |
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RAJAT SHARMA Vs. X CORP, (FORMERLY TWITTER)
|
June 14, 2024 |
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RAJBIR SINGH Vs. SANJEEVAN PRAKASH
|
July 10, 2024 |
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RAJEEV Vs. STATE OF DELHI
|
November 22, 2024 |
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RAJEEV JHAWAR Vs. DIRECTORATE OF ENFORCEMENT
|
April 1, 2024 |
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RAJEEV KUMAR Vs. STATE NCT OF DELHI
|
September 11, 2024 |
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RAJENDER PRASAD Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 22, 2024 |
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RAJENDER PRASAD SHARMA Vs. NCB
|
April 10, 2024 |
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RAJENDER SINGH Vs. UNION OF INDIA
|
January 10, 2024 |
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RAJENDER SINGH SISODIA Vs. SHAFEENA BEGUM
|
April 24, 2024 |
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RAJENDRA KUMAR TRIPATHI Vs. STATE
|
September 2, 2024 |
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RAJESH Vs. DIRECTORATE GENERAL SASHASTRA SEEMA BAL
|
November 4, 2024 |
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RAJESH AGGARWAL Vs. STATE NCT OF DELHI
|
March 12, 2024 |
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RAJESH DHAMIJA Vs. INDER KUMAR DHAMIJA
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May 6, 2024 |
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RAJESH KUMAR Vs. STATE
|
February 14, 2024 |
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RAJESH KUMAR GUPTA Vs. STATE
|
May 28, 2024 |
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RAJESH KUMAR GUPTA Vs. RAJENDER
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October 7, 2024 |
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RAJESH KUMAR JAIN Vs. J.C. TRADING
|
May 14, 2024 |
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RAJESH KUMAR LALAN GOSWAMI Vs. UNION OF INDIA
|
January 12, 2024 |
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RAJESH SHARMA Vs. GOVENMENT BOYS SENIOR SECONDARY SCHOOL NO. 2
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January 11, 2024 |
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RAJESH WADHAWAN Vs. NAVEEN SABHARWAL
|
August 1, 2024 |
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RAJINDER KUMAR Vs. STATE (GOVT. OF NCT) OF DELHI
|
November 29, 2024 |
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RAJINDER KUMAR Vs. NARCOTICS CONTROL BUREAU
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December 24, 2024 |
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RAJIV Vs. STATE (NCT OF DELHI)
|
November 28, 2024 |
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RAJIV CHANNA Vs. PRABHAKANT, DIRECTORATE OF ENFORCEMENT
|
January 15, 2024 |
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RAJIV KUMAR Vs. CHAMAN LAL
|
February 9, 2024 |
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RAJIV KUMAR Vs. GOVT OF NCT OF DELHI
|
May 31, 2024 |
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RAJIV OBEROI Vs. RAJESH GUPTA
|
September 25, 2024 |
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RAJIV SHARMA Vs. AJAY KUMAR
|
July 29, 2024 |
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RAJJAN Vs. STATE OF NCT OF DELHI
|
May 21, 2024 |
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RAJKUMAR SINGHAL, SOLE PROPRIETOR SHRI BALAJI AGRO INDUSTRIES Vs. GOODS AND SERVICES TAX NETWORK
|
March 14, 2024 |
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RAJKUMAR SUKHDEVSINHJI Vs. IDBI BANK
|
July 16, 2024 |
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RAJNEESH Vs. UNION OF INDIA
|
August 28, 2024 |
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RAJNI GUPTA Vs. SANJAY GUPTA
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June 27, 2024 |
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RAJNI KHANNA Vs. SIDHARTHAN
|
July 2, 2024 |
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RAJNISH BHANDARI Vs. UNION OF INDIA
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March 18, 2024 |
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RAJPAL Vs. UNION OF INDIA
|
January 18, 2024 |
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RAJSHREE SINGH Vs. LIEUTENANT GOVERNOR, GOVT. OF NCT OF DELHI
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January 31, 2024 |
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RAJU Vs. AMIT YADAV
|
May 17, 2024 |
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RAJU KUMAR SAH Vs. SUB DIVISIONAL MAGISTRATE DWARKA
|
January 31, 2024 |
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RAJVATI Vs. STATE OF NCT OF DELHI
|
February 26, 2024 |
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RAKESH Vs. GOVT OF NCT OF DELHI
|
May 17, 2024 |
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RAKESH GUPTA Vs. UNION OF INDIA
|
February 28, 2024 |
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RAKESH KUMAR Vs. UNION OF INDIA
|
July 18, 2024 |
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RAKESH KUMAR Vs. STATE OF NCT OF DELHI
|
January 30, 2024 |
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RAKESH KUMAR Vs. KAMLESH
|
March 21, 2024 |
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RAKESH KUMAR BHARTIYA Vs. UNION OF INDIA
|
March 6, 2024 |
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RAKESH KUMAR CHOPRA Vs. BSNL
|
January 3, 2024 |
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RAKESH YADAV Vs. STATE OF NCT OF DELHI
|
July 1, 2024 |
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RAKHI KAUR Vs. CENTRAL BOARD OF SECONDARY EXAMINATION
|
August 30, 2024 |
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RAKSHA RANI Vs. JAGDISH RAJ SAGGAR
|
December 11, 2024 |
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RAM GEN. INSURANCE CO. LTD Vs. MUMTAZ BEGUM
|
July 4, 2024 |
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RAM KARAN Vs. UNION OF INDIA
|
July 26, 2024 |
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RAM KISHAN Vs. STATE NCT OF DELHI
|
September 11, 2024 |
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RAM KISHAN Vs. M/S EMAAR MGF CONSTRUCTIONS PVT. LTD.
|
June 28, 2024 |
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RAM NATH Vs. DELHI DEVELOPMENT AUTHORITY
|
January 19, 2024 |
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RAM NIWAS DHURIYA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 26, 2024 |
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RAM PRAKASH Vs. SHEIKH NASIM AHMED
|
December 9, 2024 |
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RAM PRASAD Vs. UNION OF INDIA
|
January 15, 2024 |
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RAMAN ABROL Vs. STATE
|
January 19, 2024 |
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RAMANDEEP SINGH Vs. STATE OF NCT OF DELHI
|
October 4, 2024 |
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RAMBIR RATHI Vs. STATE
|
January 12, 2024 |
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RAMESH Vs. STATE OF NCT OF DELHI
|
January 3, 2024 |
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RAMESH CHAND SHARMA Vs. BALBIR SINGH MATHUR
|
March 1, 2024 |
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RAMESH CHANDER Vs. ASSISTANT COMMISSIONER OF GOODS AND SERVICE TAX
|
January 19, 2024 |
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RAMESH CHANDRA Vs. DIRECTORATE OF ENFORCEMENT
|
March 15, 2024 |
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RAMESH KAKKAR Vs. STATE OF NCT OF DELHI
|
January 3, 2024 |
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RAMESH KUMAR Vs. D.R.I.
|
August 5, 2024 |
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RAMESHWAR DAYAL Vs. HEMANT KUMAR
|
September 3, 2024 |
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RAMESHWAR TIWARI Vs. UNION OF INDIA
|
March 20, 2024 |
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RAMIN KUMAR MITTAL Vs. BRIJ DWIVEDI
|
July 19, 2024 |
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RANBIR SINGH Vs. STATE
|
January 12, 2024 |
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RANBIR SINGH YADAV Vs. DELHI TRANSPORT CORPORATION
|
March 19, 2024 |
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RANE BRAKE LINING LIMITED Vs. SUPERINTENDENT
|
February 16, 2024 |
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RANGANATHA NANDYAL Vs. I.G.N.O.U.
|
March 28, 2024 |
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RANI CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA
|
March 22, 2024 |
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RANJANA BHASIN Vs. SURENDER SINGH SETHI
|
January 19, 2024 |
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RANJEET SINGH Vs. STATE NCT OF DELHI
|
September 18, 2024 |
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RANJITA BETARBET Vs. SUBIR BANERJEE
|
December 11, 2024 |
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RASHIDA KHATOON Vs. STATE NCT OF DELHI
|
September 30, 2024 |
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RASHTER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
September 5, 2024 |
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RASHTRIYA TRANSPORT CORPORATION Vs. COMMISSIONER OF DELHI GOODS AND SERVICE TAX
|
May 27, 2024 |
|
RATUL PURI Vs. BANK OF BARODA
|
October 25, 2024 |
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RATUL PURI Vs. BANK OF BARODA
|
February 29, 2024 |
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RAVEESH VATS Vs. STATE GOVT. OF NCT OF DELHI
|
March 12, 2024 |
|
RAVI Vs. STATE OF NCT OF DELHI
|
April 15, 2024 |
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RAVI GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 21, 2024 |
|
RAVI KAPOOR Vs. STATE-NCT OF DELHI
|
January 12, 2024 |
|
RAVI KUMAR Vs. STATE
|
March 5, 2024 |
|
RAVI KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS)
|
February 2, 2024 |
|
RAVI KUMAR Vs. STATE (NCT OF DELHI)
|
December 2, 2024 |
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RAVI KUMAR Vs. JAIN COOPERATIVE BANK LTD
|
September 19, 2024 |
|
RAVI PARKASH GOEL Vs. SALES TAX OFFICER CLASS
|
May 20, 2024 |
|
RAVI PRAKASH SONI Vs. CENTRAL INFORMATION COMMISSION
|
July 18, 2024 |
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RAVI RAI Vs. STATE (GOVT. OF NCT OF DELHI)
|
April 8, 2024 |
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RAVI SETIA Vs. SOM NATH SETIA
|
July 8, 2024 |
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RAVINDER Vs. STATE OF NCT OF DELHI
|
January 30, 2024 |
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RAVINDER CHADHA Vs. VIRENDER CHADHA
|
July 1, 2024 |
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RAVINDER KUMAR Vs. GOVT. OF NCT OF DELHI
|
April 3, 2024 |
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RAVINDER KUMAR Vs. GIGANTIC IMPEX PVT LTD
|
April 3, 2024 |
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RAVINDER KUMAR Vs. NITIN AGARWAL
|
May 14, 2024 |
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RAVINDER KUMAR GARG Vs. PUNJAB NATIONAL BANK
|
May 22, 2024 |
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RAVINDER KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
October 3, 2024 |
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RAVINDER MANDAL Vs. D.L.F. UNIVERSAL LTD
|
November 6, 2024 |
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RAVINDER SINGH Vs. STATE (GOVT OF NCT OF DELHI)
|
October 29, 2024 |
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RAVINDRA NATH Vs. MUNICIPAL CORPORATION OF DELHI
|
October 25, 2024 |
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RAVISH BENIWAL Vs. STATE NCT OF DELHI
|
April 5, 2024 |
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RAVISH RATHI Vs. UNION OF INDIA
|
March 22, 2024 |
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RAZIYA SULTAN Vs. UNION OF INDIA
|
August 6, 2024 |
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RD DOGRA Vs. UNION OF INDIA
|
February 5, 2024 |
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RE- M/S CATMOSS RETAIL PVT. LTD. Vs. RE- M/S CATMOSS RETAIL PVT. LTD.
|
February 7, 2024 |
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RE-IN THE MATTER OF COTINENTAL TEXTILES MILLS LTD. Vs. RE-IN THE MATTER OF COTINENTAL TEXTILES MILLS LTD.
|
February 1, 2024 |
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REALSTEEL TYRE COMPANY (INDIA) Vs. PRINCIPAL COMMISSIONER OF GST
|
March 13, 2024 |
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RECKITT BENCKISER INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
January 29, 2024 |
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REETA LALWANI Vs. DELHI DEVELOPMENT AUTHORITY
|
July 18, 2024 |
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REGIONAL MANAGER CENTRAL BANK OF INDIA Vs. KUNWAR PAL SINGH
|
March 12, 2024 |
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RELIANCE COMMUNICATIONS LIMITED Vs. UNIQUE IDENTIFICATION AUTHORITY OF INDIA
|
July 15, 2024 |
|
RELIANCE GENERAL INS. CO. Vs. JAGDISH
|
March 12, 2024 |
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RELIANCE GENERAL INSURANCE CO LTD. Vs. JAGDISH PRASAD AGGARWAL
|
April 15, 2024 |
|
REMA GUPTA Vs. MAHINDER LAL
|
March 12, 2024 |
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REMY ISRANI Vs. R.B. SETH JESSA RAM HOSPITAL
|
April 23, 2024 |
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RENU JAIN Vs. UNION OF INDIA
|
November 5, 2024 |
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RENU KRISHNAN JAGDEV Vs. REGISTRAR COOPERATIVE SOCIETIES
|
November 28, 2024 |
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RENU PROMOTERS PVT. LTD Vs. GOVIND RADHE REAL ESTATE PRIVATE LIMITED
|
September 12, 2024 |
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RESHMA Vs. COMMISSIONER OF POLICE
|
March 1, 2024 |
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RHC VENTURES LIMITED Vs. KITCHANNAGARI SARVESHWARSA REDDY
|
July 8, 2024 |
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RICH DHAMIJA Vs. STATE OF NCT DELHI
|
November 8, 2024 |
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RICH PRODUCTS CORPORATION Vs. CONTROLLER OF PATENTS
|
May 1, 2024 |
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RIPPU YADAV Vs. RETURNING OFFICER NORTH EAST DELHI
|
May 22, 2024 |
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RISHABH DUGGAL Vs. REGISTRAR GENERAL
|
March 20, 2024 |
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RISHIKA KHARB Vs. UNIVERSITY OF DELHI
|
March 18, 2024 |
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RISHU GUPTA Vs. RACHNA GUPTA
|
February 13, 2024 |
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RITES LTD Vs. AHUWALIA CONTRACT (INDIA) LTD.
|
March 7, 2024 |
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RITES LTD. Vs. AVDESH KUMAR SHARMA
|
August 30, 2024 |
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RITIKA PRASAD Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
March 7, 2024 |
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RITU KUMAR Vs. TARUN CHANDER MALIK
|
May 14, 2024 |
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RITZ THEATRE PRIVATE LIMITED Vs. RAMESH CHANDRA
|
May 2, 2024 |
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RIYAZ Vs. STATE (GOVT. OF NCT OF DELHI)
|
August 27, 2024 |
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RIZAUDDIN Vs. UNION OF INDIA
|
September 6, 2024 |
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ROHAN CHETRY Vs. STAFF SELECTION COMMISSION
|
January 15, 2024 |
|
ROHIT Vs. STATE (NCT) OF DELHI)
|
January 30, 2024 |
|
ROHIT JAIN Vs. GOVT. OF NCT OF DELHI
|
May 27, 2024 |
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ROHIT KRISHNAN MAHANTA Vs. STATE
|
March 11, 2024 |
|
ROHIT KUMAR Vs. INDIAN COAST GUARD
|
May 3, 2024 |
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ROHIT SINGH RATHORE Vs. UNION OF INDIA
|
February 5, 2024 |
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RONGALI NAIDU Vs. INDIAN COAST GUARD
|
November 19, 2024 |
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ROOMA BHUTANI Vs. SANJEEV SAPRA
|
January 10, 2024 |
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ROSHAN KHAN Vs. UNION OF INDIA
|
November 14, 2024 |
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ROSHAN LAL DHANKA Vs. UNION OF INDIA
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October 14, 2024 |
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ROSHNI Vs. DAYAWATI
|
November 28, 2024 |
|
RSB PROJECTS LIMITED Vs. UNION OF INDIA
|
May 17, 2024 |
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RUKMINIDEVI ARUNDALE COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
January 31, 2024 |
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RUMA CHAKRABORTY Vs. PRANAB KUMAR CHAKRABORTY
|
March 7, 2024 |
|
RUMA KAPOOR Vs. GULSHAN KHULLAR
|
February 14, 2024 |
|
RUPENDRA SINGH Vs. AJJAPPA
|
March 12, 2024 |
|
RUSHIKESH BALSHIRAM BORHADE Vs. UNION OF INDIA
|
February 29, 2024 |
|
S Vs. JEET SINGH
|
May 16, 2024 |
|
S. C. GUPTA Vs. UNION OF INDIA
|
October 29, 2024 |
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S. C. GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 1, 2024 |
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S. L. SAINI Vs. GYANENDER BHARTI
|
March 19, 2024 |
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S. P. MEDIRATTA & ORS Vs. UNION OF INDIA
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March 19, 2024 |
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S. S. VERMA Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
February 20, 2024 |
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S.S. Vs. S.R
|
April 22, 2024 |
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S.V. Vs. STATE
|
December 10, 2024 |
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SA INFRASTRUCTURE CONSULTANTS PVT LTD. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
August 23, 2024 |
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SAARTHI AIRWAYS PVT LTD Vs. B.M MISHRA
|
May 24, 2024 |
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SABRIN KHATUN Vs. GOVT OF NCT OF DELHI
|
May 17, 2024 |
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SACHDEVA ENTERPRISES Vs. STATE OF NCT OF DELHI
|
March 27, 2024 |
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SACHIN KUMAR Vs. UNION OF INDIA
|
April 26, 2024 |
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SACHIN SINGH Vs. MASTER AVYAN
|
March 19, 2024 |
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SAGAR Vs. STATE NCT OF DELHI
|
March 1, 2024 |
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SAGAR Vs. STATE NCT OF DELHI
|
July 10, 2024 |
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SAHER ALI Vs. MANISH KUMAR GUPTA
|
July 2, 2024 |
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SAI RAMAKRISHNA KARUTURI Vs. STATE OF NCT DELHI
|
April 4, 2024 |
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SAIPEM TRIUNE ENGINEERING PVT. LTD. Vs. INDIAN OIL PETRONAS PVT LTD.
|
October 7, 2024 |
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SAJJAD ALAM Vs. STATE OF NCT OF DELHI
|
September 3, 2024 |
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SAKILA BEGUM Vs. STATE OF NCT OF DELHI
|
January 8, 2024 |
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SAKSHI Vs. JAWAHARLAL NEHRU UNIVERSITY
|
March 15, 2024 |
|
SAKSHI ARORA Vs. STATE (GOVT OF NCT OF DELHI)
|
March 27, 2024 |
|
SALASAR E-WASTE LLP Vs. DY. CMM. NORTHERN RAILWAY
|
December 6, 2024 |
|
SALIM MALIK Vs. STATE (NCT OF DELHI)
|
April 22, 2024 |
|
SALIYA BEGUM Vs. DHIYAN SINGH
|
May 14, 2024 |
|
SALMAN Vs. GOVT OF NCT OF DELHI
|
May 17, 2024 |
|
SALMUDDIN SAIFI Vs. STATE NCT OF DELHI
|
February 22, 2024 |
|
SAMAN KHANAM Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 11, 2024 |
|
SAMAR AMUSEMENT AND EDUCATION Vs. DELHI DEVELOPMENT AUTHORITY
|
September 9, 2024 |
|
SAMARTH TRADING COMPANY Vs. THANDI RAM JAI NARAIN
|
August 27, 2024 |
|
SAMAYSHRISTI ENTERPRISES Vs. SUPERINTENDENT, RANGE
|
February 27, 2024 |
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SAMEER MAHANDRU Vs. DIRECTORATE OF ENFORCEMENT
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March 7, 2024 |
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SAMEER MAHANDRU Vs. DIRECTORATE OF ENFORCEMENT
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March 22, 2024 |
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SAMEER PAUL CHAUDHARY Vs. STATE
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February 9, 2024 |
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SAMIM AKHTAR Vs. STATE
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February 22, 2024 |
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SAMIR MALIK Vs. UNION OF INDIA
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July 26, 2024 |
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SAMSUNG GULF ELECTRONICS Vs. UNION OF INDIA
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April 4, 2024 |
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SANA FOOD PRODUCTS Vs. ASHWMEGH SPICES PVT. LTD
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April 1, 2024 |
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SANAPALA JANARDHANA RAO Vs. UNION OF INDIA
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May 29, 2024 |
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SANATAN DHARAM MANDIR TRUST Vs. RISHI WALIA
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September 3, 2024 |
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SANDEEP Vs. STATE
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January 25, 2024 |
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SANDEEP KUMAR Vs. ARVIND KEJRIWAL
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April 10, 2024 |
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SANDEEP KUMAR PATHAK Vs. SUPERINTENDENT CENTRAL JAIL NO 2
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September 4, 2024 |
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SANDEEP PAWAR Vs. STATE (GOVT. OF NCT OF DELHI)
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March 22, 2024 |
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SANDEEP SHARMA Vs. VIKRAM KUMAR PANDEY
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September 19, 2024 |
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SANDEEP SINGH Vs. JAGWANTI
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February 28, 2024 |
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SANDEEP SINGH HITKARI Vs. KOTAK MAHINDRA BANK LTD.
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September 3, 2024 |
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SANDEEP TOMAR Vs. STATE
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March 21, 2024 |
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SANDEEP YADAV Vs. NEW INDIA ASSURANCE CO. LTD.
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May 20, 2024 |
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SANDHU MOTOR FINANCE PVT. LTD. Vs. SUSHIL KUMAR
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March 11, 2024 |
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SANDHYA Vs. STATE NCT OF DELHI
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February 19, 2024 |
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SANDIP VINODKUMAR PATEL Vs. STCI FINANCE LTD.
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August 12, 2024 |
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SANGEETA GOYAL Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
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September 6, 2024 |
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SANGITA MORYA Vs. STATE
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January 25, 2024 |
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SANJAY Vs. STATE
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January 15, 2024 |
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SANJAY ANAND Vs. RITU ANAND
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March 19, 2024 |
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SANJAY ARORA Vs. JASMER
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April 24, 2024 |
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SANJAY BHANDARI Vs. DIRECTORATE OF ENFORCEMENT
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November 8, 2024 |
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SANJAY DHINGRA Vs. IDBI BANK LIMITED
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July 2, 2024 |
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SANJAY JAIN Vs. ENFORCEMENT DIRECTORATE
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March 7, 2024 |
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SANJAY KAUSHIK Vs. STATE OF NCT OF DELHI
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May 2, 2024 |
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SANJAY KUMAR Vs. DIRECTOR GENERAL CENTRAL INDUSRIAL SECURITY FORCE
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December 4, 2024 |
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SANJAY KUMAR BARANWAL Vs. BHAVNA KUMARI
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March 28, 2024 |
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SANJAY KUMAR VERMA Vs. PLANNING AND INFRASTRUCTURAL DEVELOPMENT CONSULTANTS PVT. LTD
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January 8, 2024 |
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SANJAY MORE Vs. STATE OF NCT OF DELHI
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February 9, 2024 |
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SANJAY RAGHUNATH PIPLANI Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION DELHI
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May 8, 2024 |
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SANJAY SINGAL Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
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March 19, 2024 |
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SANJAY SINGH Vs. DIRECTORATE OF ENFORCEMENT
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February 7, 2024 |
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SANJAY SINGH YADAV Vs. AIRPORT AUTHORITY OF INDIA
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February 12, 2024 |
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SANJEEN SAHNI Vs. MANMEET SAHNI
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August 1, 2024 |
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SANJEEV KUMAR Vs. SAPNA
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March 7, 2024 |
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SANJEEV KUMAR Vs. SUB DIVISIONAL MAGISTRATE DWARKA
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January 31, 2024 |
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SANJEEV KUMAR MISHRA Vs. JAWAHARLAL NEHRU UNIVER SITY
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February 26, 2024 |
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SANJEEV MAGGU Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX EXPORTS
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January 19, 2024 |
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SANJEEV SEHGAL Vs. PURNIMA BHATIA
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November 25, 2024 |
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SANJU RANA Vs. STATE (GOVT. OF NCT OF DELHI)
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July 4, 2024 |
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SANKALP SHARMA Vs. KRITIKA KAUSHIK
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May 14, 2024 |
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SANMATI GEO TEXTILES Vs. LINKCON AND DIGNITY INFRA PROJECTS JV
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May 13, 2024 |
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SANTOSH Vs. STATE GOVT. OF NCT OF DELHI
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November 5, 2024 |
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SANTOSH BHASIN Vs. UMARI MALHOTRA
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March 11, 2024 |
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SANTOSH DEVI Vs. STATE
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March 7, 2024 |
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SANTOSH DEVI Vs. STATE (NCT) OF DELHI)
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January 16, 2024 |
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SANTOSH JHA Vs. SALMA DESHMUKH
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December 10, 2024 |
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SANTOSH KUMAR Vs. DIRECTOR OF EDUCATION
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February 14, 2024 |
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SANTOSH KUMARI Vs. ROHIT GULATI
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October 9, 2024 |
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SANTOSH SHARMA Vs. ANITA ARORA
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July 29, 2024 |
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SANTOSH TYAGI Vs. GOVERNMENT OF NCT OF DELHI
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August 27, 2024 |
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SANTRA DEVI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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January 19, 2024 |
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SAP SE Vs. VTECH SOFT SOLUTIONS
|
January 29, 2024 |
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SAPAN AHLAWAT Vs. MOHAN CLOTHING COMPNAY PVT. LTD.
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June 27, 2024 |
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SAPNA Vs. SHIVESH GARG
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December 9, 2024 |
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SAPNA PAUL Vs. ROHIN PAUL
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January 19, 2024 |
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SAQUIB NISAR Vs. STATE
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April 29, 2024 |
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SARABJIT SINGH Vs. SURINDER MOHAN TARUN
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January 15, 2024 |
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SARABJIT SINGH AHLUWALIA Vs. STATE OF NCT OF DELHI
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March 22, 2024 |
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SARLA SHARMA Vs. DELHI NIWAS CGHS LTD.
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January 18, 2024 |
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SAROJ Vs. DELHI DEVELOPMENT AUTHORITY
|
August 28, 2024 |
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SAROJ NIJHAWAN Vs. SEEMA CHHABRA
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April 16, 2024 |
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SARTHAK JHA Vs. GOVT. OF NCT OF DELHI
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May 24, 2024 |
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SAT NARAIN Vs. NALANDA MODERN PUBLIC SCHOOL
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March 27, 2024 |
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SATENDRA Vs. SUPERINTENDENT CIRCLE
|
February 6, 2024 |
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SATHISH BABU SANA / SH. PRADEEP KONERU Vs. DIRECTORATE OF ENFORCEMENT / CENTRAL BUREAU OF INVESTIGATION
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July 19, 2024 |
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SATISH CHAND JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 11, 2024 |
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SATISH KUMAR Vs. TEHSILDAR
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March 19, 2024 |
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SATISH KUMAR Vs. STATE
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February 19, 2024 |
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SATISH KUMAR Vs. STATE
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December 13, 2024 |
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SATISH KUMAR Vs. HOLISTIC CHILD DEVELOPMENT INDIA
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November 29, 2024 |
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SATISH KUMAR DAHIYA Vs. SHIVANI DAHIYA
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August 20, 2024 |
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SATISH KUMAR JAIN Vs. STATE OF NCT DELHI
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November 11, 2024 |
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SATPAL Vs. STATE
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March 18, 2024 |
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SATPAL KALRA Vs. GOVT OF NCT OF DELHI
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October 25, 2024 |
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SATPAL SHARMA Vs. SADHNA ARORA
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May 27, 2024 |
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SATPAL SINGH SARNA Vs. SATYA PRAKASH BANSAL
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April 29, 2024 |
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SATYANARAYAN SHARMA Vs. GOVT. OF NCT OF DELHI
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June 7, 2024 |
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SATYAVIR SINGH Vs. UNION OF INDIA
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December 4, 2024 |
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SATYAWATI Vs. MUNICIPAL CORPORATION OF DELHI
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October 22, 2024 |
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SAUJANYA PRINTING PRESS Vs. DYPUTY LABOUR COMMISSIONER
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October 1, 2024 |
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SAUMYA BINANI Vs. BANWARI LAL SHARMA
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August 23, 2024 |
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SAURABH Vs. UNION OF INDIA
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January 18, 2024 |
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SAURABH JAIN Vs. NEHA JAIN
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March 21, 2024 |
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SAURAV CHAUDHARY Vs. UNION OF INDIA
|
July 4, 2024 |
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SAVITRI GOEL Vs. PARVESH ARORA
|
May 24, 2024 |
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SCG CONTRACTS INDIA PVT. LTD. Vs. KS CHAMANKAR INTRASTRUCTURE
|
May 9, 2024 |
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SCHOOL OF PHYSICAL EDUCATION AND SPORTS DEVELOPMENT Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
February 8, 2024 |
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SCON FINANCIAL SERVICES PVT LTD Vs. S. C. KAURA
|
May 15, 2024 |
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SCS ENTERPRISE Vs. FISHERY ANIMAL HUSBANDARY AND DAIRYING DEPARTMENT
|
May 13, 2024 |
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SEEMA Vs. MANAGEMENT OF COLONEL SECURITY CHAMBERS
|
February 29, 2024 |
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SEEMA GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 20, 2024 |
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SEEMA KOHLI Vs. SUNIL DUA
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August 5, 2024 |
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SEETA SHAH Vs. RESERVE BANK OF INDIA
|
August 13, 2024 |
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SEHEGAL HOSSAIN Vs. DIRECTORATE OF ENFORCEMENT
|
October 4, 2024 |
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SELECT INFRASTRUCTURE PVT LTD. Vs. ADVENT HOSPITALITY PVT LTD.
|
August 22, 2024 |
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SGT BAJINDER SINGH Vs. UNION OF INDIA
|
January 10, 2024 |
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SGT MURALIDHAR PAKAL AF FIT Vs. UNION OF INDIA
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February 20, 2024 |
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SH,SUDHANSHU JAGGI Vs. STATE
|
September 9, 2024 |
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SH. LAGADAPATI MADHUSUDHAN RAO Vs. PUNJAB NATIONAL BANK
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May 22, 2024 |
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SH. TARA CHAND Vs. STATE NCT OF DELHI
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August 8, 2024 |
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SHABNAM HASHMI Vs. STATE OF NCT OF DELHI
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February 7, 2024 |
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SHAHID KHAN Vs. UNION OF INDIA
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April 15, 2024 |
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SHAILENDRA Vs. DEPUTY DIRECTOR
|
April 8, 2024 |
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SHAILENDRA PATHAK Vs. UNION OF INDIA
|
January 18, 2024 |
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SHAILLY UPADHYAY Vs. UNION OF INDIA
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March 15, 2024 |
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SHAKIR ALI Vs. RAJ KUMAR
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May 22, 2024 |
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SHAKUNTALA DEVI Vs. SUNIL
|
April 29, 2024 |
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SHALIMAR PAINTS LTD. Vs. NATIONAL MARBLE & SANITARY STORE & ANR
|
January 29, 2024 |
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SHALINI KHANNA Vs. UNION OF INDIA
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February 6, 2024 |
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SHAMIMA KHATOON Vs. STATE
|
December 12, 2024 |
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SHAMINDER SINGH BHATIA Vs. VISHNU BHAGWAN
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January 25, 2024 |
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SHAMMI CHADHA Vs. MUNICIPAL CORPORATION OF DELHI
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January 31, 2024 |
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SHAN MIYAN CHAUDHARY Vs. STATE(NCT OF DELHI)
|
May 17, 2024 |
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SHANGHAI ELECTRIC GROUP CO. LTD. Vs. RELIANCE INFRASTRUCTURE LTD.
|
March 6, 2024 |
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SHANKAR KUMAR Vs. ANCY ALPHONSON
|
March 27, 2024 |
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SHANKAR MALLICK Vs. SARITA KUMARI
|
February 12, 2024 |
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SHANTANU PRAKASH Vs. STATE BANK OF INDIA
|
May 22, 2024 |
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SHANTI DEVI Vs. UNION OF INDIA
|
September 4, 2024 |
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SHANTI DEVI Vs. STATE OF NCT OF DELHI
|
February 26, 2024 |
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SHANTI DEVI PRIVATE ITI Vs. DIRECTORATE GENERAL OF TRAINING
|
January 31, 2024 |
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SHANTIVIJAY JEWELLERS Vs. GOYAL MODES
|
August 2, 2024 |
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SHARAD GUPTA Vs. SUDERSHAN GUPTA
|
November 14, 2024 |
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SHARAD NAGRE Vs. STATE
|
April 2, 2024 |
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SHARANJEET KAUR Vs. IDBI BANK LTD
|
May 22, 2024 |
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SHARDA METAL WORKS Vs. COMMISSIONER CENTRAL GOODS AND SERVICES TAX
|
January 4, 2024 |
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SHARDA RELAN Vs. STATE
|
April 3, 2024 |
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SHARE SAMADHAN LIMITED Vs. RAVINDRA KATYAL
|
March 13, 2024 |
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SHARMILA JAIN Vs. DELHI DEVLOPMENT AUTHORUTY
|
September 11, 2024 |
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SHARVAN JHA Vs. STATE (GOVT. OF NCT OF DELHI)
|
February 6, 2024 |
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SHASHANK GUPTA Vs. DIMPLE GOGNA
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August 14, 2024 |
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SHASHANK JAIN Vs. UNION OF INDIA
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January 31, 2024 |
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SHASHI BALA GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 5, 2024 |
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SHASHI THAROOR Vs. STATE
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August 29, 2024 |
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SHAVIYA SHARMA Vs. SQUINT NEON
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February 22, 2024 |
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SHEEKHA AHLUWALIA Vs. KENDRIYA VIDYALAYA SANGATHAN
|
April 1, 2024 |
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SHEENU GUPTA Vs. PARSHURAM LANDGE
|
October 1, 2024 |
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SHEHNAZ BEGUM Vs. KARAMVIR SAINI
|
April 26, 2024 |
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SHELTER MAKER (I) PVT. LTD. Vs. SHAKUNTALA S. AGARWAL
|
September 26, 2024 |
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SHELTER MAKER PVT LTD. Vs. BABULAL M. PAREKH
|
September 26, 2024 |
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SHELTER MAKER PVT. LTD. Vs. ANAND MUNDRA
|
September 26, 2024 |
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SHIBU SOREN Vs. LOKPAL OF INDIA
|
January 22, 2024 |
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SHIBU SOREN Vs. LOKPAL OF INDIA
|
February 20, 2024 |
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SHIRIN CHOURASIA Vs. UNITED INDIA INSURANCE CO. LTD
|
July 26, 2024 |
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SHIV PRAKASH Vs. MOOL CHAND
|
January 10, 2024 |
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SHIV RAJ DEDHA Vs. STATE OF NCT OF DELHI
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May 17, 2024 |
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SHIV RAJ SINGH Vs. STATE OF NCT OF DELHI
|
April 2, 2024 |
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SHIVINDER MOHAN SINGH Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
June 26, 2024 |
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SHOAIB ALAM Vs. STATE (NCT OF DELHI)
|
May 2, 2024 |
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SHOVENDRA JHA Vs. DIRECTOR GENERAL CRPF
|
May 13, 2024 |
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SHRADDHA SHANDILYAYAN Vs. LIVECITIES MEDIA PRIVATE LIMITED
|
February 21, 2024 |
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SHREE BALAJI LAMINATION Vs. GOYAL POLYMERS
|
September 20, 2024 |
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SHREE BHAVANI POWER PROJECTS PVT. LTD. Vs. INCOME TAX OFFICER
|
August 14, 2024 |
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SHREEKANT GUPTA Vs. UNIVERSITY OF DELHI
|
March 12, 2024 |
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SHRI BRAHAM PRAKASH Vs. SHRI ROHTASH
|
February 15, 2024 |
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SHRI DANI RAM BIRHMAN Vs. SHRI SURAJ BHAN
|
February 26, 2024 |
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SHRI RAM GEN. INS. CO. LTD. Vs. MUKESH DEVI
|
March 1, 2024 |
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SHRI TUSHAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 18, 2024 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. DEEPAK KUMAR
|
May 22, 2024 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. NISHA DEVI
|
April 24, 2024 |
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SHRISHTI KUMARI Vs. JAWAHAR NAVODAYA VIDYALAYA
|
May 20, 2024 |
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SHRUTI VORA Vs. EQUESTRIAN FEDERATION OF INDIA
|
July 4, 2024 |
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SHUBHAM MALIK Vs. UNION OF INDIA
|
January 31, 2024 |
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SHUBHAM PAL Vs. STAFF SELECTION COMMISSION
|
February 16, 2024 |
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SHUTHAM ELECTRIC LTD. Vs. VAIBHAV RAHEJA
|
May 31, 2024 |
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SHYAM PRAKASH Vs. DIRECTORATE OF VIGILANCE
|
February 16, 2024 |
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SHYAM SUNDAR Vs. STATE (NCT) OF DELHI
|
February 22, 2024 |
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SHYAM SUNDER Vs. STATE NCT OF DELHI
|
December 24, 2024 |
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SHYAM SUNDER BATRA Vs. GIRISH KAKKAR
|
May 17, 2024 |
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SHYAM SUNDER SETHI Vs. DELHI DEVELOPMENT AUTHORITY
|
September 9, 2024 |
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SHYAMWATI DEVI Vs. ASHWANI SAINI
|
June 27, 2024 |
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SI MAYA DEVI Vs. STATE (NCT) OF DELHI)
|
February 8, 2024 |
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SIBA INTERNATIONAL Vs. UNION BANK OF INDIA
|
February 23, 2024 |
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SIDDHARTH TALWAR Vs. SARIKA TALWAR
|
September 19, 2024 |
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SIDDHI FERROUS Vs. UPPAL BUILDERS
|
February 21, 2024 |
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SIKANDAR KUMAR VERMA Vs. UNION OF INDIA
|
September 11, 2024 |
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SIMENTECH INDIA PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
January 12, 2024 |
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SIMMI SETHI Vs. HERO FINCORP LTD.
|
February 23, 2024 |
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SIMPLEX INFRASTRUCTURES LTD. Vs. INDIAN OIL CORPORATION LIMITED
|
September 4, 2024 |
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SIMRAN Vs. STATE (GOVT. OF NCT OF DELHI)
|
August 22, 2024 |
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SIRAJUDDIN QURESHI Vs. MATLOOB AHMAD
|
April 2, 2024 |
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SITA KUMARI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 12, 2024 |
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SITA RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
March 20, 2024 |
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SK ASSOCIATES Vs. MUNICIPAL CORPORATION OF DELHI
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April 2, 2024 |
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SLS COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
|
July 1, 2024 |
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SNEH GUPTA Vs. VERSHA RANI
|
May 14, 2024 |
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SOCIAL JURIST Vs. GOVERNMENT OF NCT OF DELHI
|
April 29, 2024 |
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SOMENDER YADAV Vs. GOVT OF NCT OF DELHI
|
July 9, 2024 |
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SOMRAJ Vs. STATE OF NCT OF DELHI
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April 23, 2024 |
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SONIA KHURANA Vs. PRADEEP KHURANA
|
January 25, 2024 |
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SONU @ SUNIL Vs. STATE OF NCT OF DELHI
|
April 26, 2024 |
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SONU CHOUDARY Vs. STATE OF NCT DELHI
|
February 21, 2024 |
|
SONU KUMAR Vs. STATE
|
March 12, 2024 |
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SONY INDIA PRIVATE LIMITED Vs. IRIS WORLDWIDE INTEGRATED PRIVATE LIMITED
|
February 15, 2024 |
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SPICEJET LIMITED Vs. TEAM FRANCE 01 S.A.S.
|
September 11, 2024 |
|
SPML INFRA LIMITED Vs. DELHI JAL BOARD
|
August 1, 2024 |
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SPORTING & OUTDOOR AD-AGENCY PRIVATE LTD Vs. NETLINKBLUE MEDIA PRIVATE LIMTIED
|
May 17, 2024 |
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SPORTS AUTHORITY OF INDIA Vs. KULBIR SINGH RANA
|
November 26, 2024 |
|
SRF LIMITED Vs. JONSON RUBBER INDUSTRIES LIMITED
|
March 12, 2024 |
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SS RAIL WORKS PVT. LTD. Vs. IRCON INTERNATIONAL PVT. LTD.
|
February 12, 2024 |
|
ST. STEPHAN COLLEGE Vs. VIKASH GUPTA
|
October 7, 2024 |
|
STAFF SELECTION COMMISSION Vs. VIRENDRA SINGH RATHORE
|
November 14, 2024 |
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STARTUPWALA PRIVATE LIMITED Vs. GOOGLE INDIA PRIVATE LIMITED
|
March 27, 2024 |
|
STATE Vs. ROHIT
|
March 14, 2024 |
|
STATE Vs. OM PRAKASH
|
September 24, 2024 |
|
STATE Vs. RAJIV
|
September 24, 2024 |
|
STATE Vs. BHARAT SINGH
|
May 9, 2024 |
|
STATE Vs. P.D.D.
|
May 14, 2024 |
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STATE Vs. SUNIL KUMAR
|
January 29, 2024 |
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STATE Vs. JAI SINGH
|
February 22, 2024 |
|
STATE Vs. VIRENDER
|
April 2, 2024 |
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STATE Vs. AFROZ
|
April 2, 2024 |
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STATE (G.N.C.T.) OF DELHI Vs. MOHIT KUMAR
|
August 23, 2024 |
|
STATE (NCT OF DELHI) Vs. NARESH KUMAR
|
October 7, 2024 |
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STATE (NCT OF DELHI) Vs. HARPREET SINGH KHALSA
|
November 4, 2024 |
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STATE BANK OF INDIA Vs. RAMESH KUMAR NAROOLA
|
July 2, 2024 |
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STATE ENGINEERS Vs. PRAGATI POWER CORPORATION LTD.
|
February 1, 2024 |
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STATE NCT OF DELHI Vs. PARGUN & ANR
|
March 13, 2024 |
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STATE NCT OF DELHI Vs. SYED ANZAR SHAH
|
September 26, 2024 |
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STATE NCT OF DELHI Vs. ANAMUL ANSARI
|
December 12, 2024 |
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STATE TRANSPORT AUTHORITY Vs. PUSHPINDER SINGH MALIK
|
December 12, 2024 |
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STATESMAN LTD Vs. GOVT. OF NCT OF DELHI
|
May 29, 2024 |
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STEPHEN COLLEGE Vs. HARGUN SINGH AHLUWALIA
|
August 29, 2024 |
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SUBEY SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
February 19, 2024 |
|
SUBHASH Vs. STATE
|
January 30, 2024 |
|
SUBHASH CHAND JAIN Vs. SATISH KUMAR
|
July 8, 2024 |
|
SUBHASH CHAND KATHURIA Vs. PUNJAB NATIONAL BANK
|
February 9, 2024 |
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SUBHASH CHANDER SACHDEVA Vs. BOCHU VENKATESHWAR RAO
|
January 9, 2024 |
|
SUBHASH KUMAR YADAV Vs. STATE GOVT. OF NCT OF DELHI
|
May 28, 2024 |
|
SUBHASH NAGAR Vs. STATE
|
January 22, 2024 |
|
SUDERSHAN Vs. KIRAN BAKHLA
|
February 28, 2024 |
|
SUDESH CHHIKARA Vs. BALJEET SINGH
|
September 9, 2024 |
|
SUDHANSHU KUMAR Vs. STATE OF NCT OF DELHI
|
March 18, 2024 |
|
SUDHIR BIDHURI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 10, 2024 |
|
SUDHIR JAIN Vs. STATE (NCT OF DELHI)
|
February 21, 2024 |
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SUDHIR KUMAR DHINGRA Vs. DELHI DEVELOPMENT AUTHORITY
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September 27, 2024 |
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SUDHIR POWER PROJECT LTD Vs. PRIME MEIDEN PVT. LTD
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March 11, 2024 |
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SUKANYA MONDAL Vs. DIRECTORATE OF ENFORCEMENT
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September 10, 2024 |
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SUKHRAM BANSAL Vs. ASHOK KUMAR
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May 17, 2024 |
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SUKHVINDER KUMAR BHARDWAJ Vs. VINITA
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November 20, 2024 |
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SULOCHNA Vs. VISHNU DUTT
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January 30, 2024 |
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SULTAN Vs. STATE OF NCT OF DELHI
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January 30, 2024 |
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SUMAN Vs. COMMISSIONER OF POLICE
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July 2, 2024 |
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SUMAN KUMAR BHAN Vs. DURGA BHAN NEE HAIFZ
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April 2, 2024 |
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SUMAN LATA GUPTA Vs. REGISTRAR COOPERATIVE SOCIETY
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May 14, 2024 |
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SUMAN SAPRA Vs. ROSY DABAS
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April 15, 2024 |
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SUMEET SINGH Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX
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April 16, 2024 |
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SUMIT Vs. STATE (GOVT. OF NCT OF DELHI)
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October 7, 2024 |
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SUMIT Vs. STATE OF NCT OF DELHI
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March 20, 2024 |
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SUMIT KHURANA Vs. MOHD IBRAHIM
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February 6, 2024 |
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SUMIT KUMAR Vs. MANOJ KUMAR
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January 25, 2024 |
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SUMIT KUMAR Vs. UNION OF INDIA
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February 14, 2024 |
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SUMIT SAPRA Vs. AKANSHA AHUJA SAPRA
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January 3, 2024 |
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SUN PHARMA LABORATORIES LTD. Vs. DABUR INDIA LTD.
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February 9, 2024 |
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SUNCITY HI TECH INFRASTRUCTURES PRIVATE LIMITED Vs. STATE OF NCT OF DELHI
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December 9, 2024 |
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SUNDARI GAUTAM Vs. STATE OF NCT OF DELHI
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August 9, 2024 |
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SUNIL Vs. STATE NCT OF DELHI
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February 14, 2024 |
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SUNIL GOEL Vs. RATIONAL ENTERPRISES & OTHERS
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March 22, 2024 |
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SUNIL GULATI Vs. NASEEM AHMED
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February 19, 2024 |
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SUNIL KUMAR Vs. UNION OF INDIA
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January 23, 2024 |
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SUNIL KUMAR Vs. PRINCIPAL DISTRICT JUDGE AND SESSIONS JUDGE HQ
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January 11, 2024 |
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SUNIL NAYAK Vs. STATE
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May 30, 2024 |
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SUNIL PURI Vs. THAKKAR MANPOWER SERVICES PVT. LTD.
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May 13, 2024 |
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SUNIL SETHI Vs. HERO FINCORP LTD.
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February 23, 2024 |
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SUNIL SHARMA Vs. STATE (NCT OF DELHI)
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November 11, 2024 |
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SUNITA BANSAL Vs. RAJAN BANSAL
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July 18, 2024 |
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SUNITA DATTA Vs. SUKHI PARIWAR CGHS LTD.
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February 19, 2024 |
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SUNITA DEVI Vs. COMMISSIONER OF POLICE
|
February 7, 2024 |
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SUNITA GOEL Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL, CIRCLE 1, DELHI
|
May 8, 2024 |
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SUNITA PANDEY Vs. STATE GNCT OF DELHI
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February 5, 2024 |
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SUNNY @ RAVI KUMAR Vs. STATE OF NTC OF DELHI
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April 29, 2024 |
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SUNNY SACHDEVA Vs. ACP (NORTH) , RTI CELL
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March 12, 2024 |
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SUPREME ENTERPRISES Vs. PRINCIPAL COMMISSIONER OF GOODS AND SERVICE TAX NORTH DELHI
|
March 14, 2024 |
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SURAJ Vs. STATE
|
January 15, 2024 |
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SURAJ KUMAR Vs. STATE OF NCT OF DELHI
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May 17, 2024 |
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SURAJ KUMAR Vs. STATE GOVT OF NCT DELHI
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March 1, 2024 |
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SURAJ KUMAR Vs. STATE NCT OF DELHI
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February 28, 2024 |
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SURBHI SRIVASTAVA Vs. AMIT SRIVASTAVA
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June 14, 2024 |
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SURENDER SINGH Vs. STATE
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February 22, 2024 |
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SURENDER SINGH PAUL Vs. SAVITA PAUL
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July 29, 2024 |
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SURENDRA MOHAN Vs. PUNJAB NATIONAL BANK
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May 22, 2024 |
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SURESH GAUTAM Vs. STATE GOVT. OF NCT OF DELHI
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March 21, 2024 |
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SURESH KUMAR Vs. NEW DELHI MUNICIPAL CORPORATION
|
February 12, 2024 |
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SURESH KUMAR / KAMLA Vs. KRISHAN KANHAYA
|
July 23, 2024 |
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SURESH SHAH Vs. SARITA GUPTA
|
January 9, 2024 |
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SURINDER KUMAR PAWAN KUMAR Vs. SHRI LAXMAN DAS DHANWARIA
|
March 14, 2024 |
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SURJIT SINGH YADAV Vs. UNION OF INDIA
|
March 28, 2024 |
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SURJIT SINGH YADAV Vs. UNION OF INDIA
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April 1, 2024 |
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SURUCHI BHASIN Vs. RAJIV BAJAJ
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April 24, 2024 |
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SUSHEELA RANA Vs. BRIJ BHUSHAN RANA
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October 4, 2024 |
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SUSHIL KUMAR Vs. DELHI STATE GST GOVT. NCT OF DELHI
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February 26, 2024 |
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SUSHIL KUMAR Vs. VIJAY KUMAR GUPTA
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January 19, 2024 |
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SUSHIL KUMAR CHADHA Vs. CANARA BANK
|
February 19, 2024 |
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SUSHIL YADAV Vs. STATE
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March 1, 2024 |
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SUSHILA GOEL Vs. GOVT. OF NCT OF DELHI
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September 20, 2024 |
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SUSHILA VEL Vs. AIRPORT AUTHORITY OF INDIA
|
March 14, 2024 |
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SUSHMA Vs. STATE NCT OF DELHI
|
September 27, 2024 |
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SUSHMA JINDAL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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September 30, 2024 |
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SVERA AGRO LIMITED Vs. COMMISSIONER OF CENTRAL TAX AND GST, GST DELHI NORTH COMMISSIONERATE
|
February 29, 2024 |
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SWAMI CHAKRAPANI JI MAHARAJ NATIONAL PRESIDENT, AKHIL BHARAT HINDU MAHASABHA Vs. ELECTION COMMISSION OF INDIA
|
August 27, 2024 |
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SWAPNIL AERON Vs. JAGMOHAN SAPRA
|
April 15, 2024 |
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SWASTIK CONSTRUCTION & BUILDERS PVT. LTD. Vs. UNION OF INDIA
|
September 26, 2024 |
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SWATI MALIWAL Vs. STATE
|
September 20, 2024 |
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SWATI PATEL Vs. STATE
|
January 30, 2024 |
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SWETA TIWARI Vs. STATE GOVT. OF NCT OF DELHI
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February 20, 2024 |
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SYED ABU ALA Vs. NCB
|
March 20, 2024 |
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T.R. SAWHNEY SHOPPING PVT. LTD Vs. NAGENDER SINGH
|
July 16, 2024 |
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T.V. TODAY NETWORK LIMITED Vs. UNION OF INDIA
|
April 4, 2024 |
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TABASSUM SAIFI Vs. STATE OF NCT OF DELHI
|
March 28, 2024 |
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TAHA TAUFIQ Vs. NARCOTICS CONTROL BUREAU NEW DELHI
|
January 19, 2024 |
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TALIB HASSAN DARVESH Vs. DIRECTORATE OF ENFORCEMENT
|
March 13, 2024 |
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TANI SANDHU BHARGAVA Vs. SHUMITA DIDI SANDHU
|
January 22, 2024 |
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TANI SANDHU BHARGAVA Vs. SHUMITA DIDI SANDHU
|
August 1, 2024 |
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TAPASI Vs. STATE NCT OF DELHI
|
February 27, 2024 |
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TARUN KATARIA Vs. UNION OF INDIA
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February 12, 2024 |
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TARUN KUMAR Vs. AJAY KUMAR
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April 1, 2024 |
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TASLEEM Vs. GOVT. OF NCT DELHI
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April 5, 2024 |
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TATA ALDESA Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED
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July 18, 2024 |
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TATA MOTOR LIMITED Vs. DELHI TRANSPORT CORPORATION
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March 4, 2024 |
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TATA PROJECTS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
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September 3, 2024 |
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TATA SONS PRIVATE LIMITED Vs. TUSHAR FULARE
|
January 10, 2024 |
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TATA STEEL LIMITED Vs. TYO TRADING ENTERPRISES
|
January 8, 2024 |
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TAVRUR OILS AND FATS PVT LTD Vs. COMMISSIONER CENTRAL GOODS AND SERVICE TAX
|
December 18, 2024 |
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TDI INFRASTRUCTURE LTD. Vs. BIRJENDRA SINGH MALLIK
|
September 12, 2024 |
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TECHNOCRATS ADVISORY SERVICES PRIVATE LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
August 23, 2024 |
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TECHNOLOGY NEXT Vs. PRINCIPAL COMMISSIONER OF CUSTOMS ACC IMPORT NEW CUSTOM HOUSE NEW DELHI & ANR
|
March 14, 2024 |
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TEENA RANA Vs. NARESH KUMAR
|
October 9, 2024 |
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TEJ BHAN Vs. STATE
|
September 3, 2024 |
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TH. GENLIANMANG Vs. UNION OF INDIA
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February 22, 2024 |
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THDC INDIA LTD Vs. PCL INTERTECH LENHYDRO CONSORTIUM JV
|
April 24, 2024 |
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THOKCHOM SHYAMJAI SINGH Vs. UNION OF INDIA
|
October 1, 2024 |
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THOMAS AND COMPANY PRIVATE LIMITED Vs. THAPAR BUILDERS PVT LTD
|
March 1, 2024 |
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THOMAS VARGHESE Vs. STATE
|
March 13, 2024 |
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THREAD AND NEEDLES Vs. CANARA BANK
|
December 9, 2024 |
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TILAK Vs. STATE (NCT OF DELHI)
|
June 7, 2024 |
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TILAK RAJ Vs. DEPUTY CONSERVATOR OF FOREST
|
February 1, 2024 |
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TIMES INTERNET LIMITED Vs. DIRECTORATE OF ENFORCEMENT
|
December 17, 2024 |
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TODAY REALTY PRIVATE LIMITED Vs. GUNVEEN SINGH
|
July 18, 2024 |
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TOSCA MASTER Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 9, 2024 |
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TRANS BHARAT AVIATION PRIVATE LIMITED Vs. UNION OF INDIA
|
February 16, 2024 |
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TRISQUARE SWITCHGEARS PVT. LTD. Vs. SANYAM KAUSHIK
|
March 11, 2024 |
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TULIR CHARITABLE TRUST Vs. UNION OF INDIA
|
May 9, 2024 |
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TV TODAY NETWORK LTD Vs. ANKITA SODHI
|
February 20, 2024 |
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TWYLIGHT INFRASTRUCTURE PVT LTD Vs. INCOME TAX OFFICER WARD 25 3 DELHI
|
January 5, 2024 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. SANJAY KUMAR
|
March 5, 2024 |
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U.V. UTTAMCHANDANI Vs. UOI
|
May 14, 2024 |
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UDAI BHAN Vs. RAJ KUMAR
|
October 1, 2024 |
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UDAY KAUSHISH Vs. DELHI DEVELOPMENT AUTHORITY
|
October 25, 2024 |
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UDAY SINGTHA Vs. STATE GOVT. OF NCT OF DELHI
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January 16, 2024 |
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UDIT THAPAR Vs. STATE GOVT. OF NCT OF DELHI
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April 3, 2024 |
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UMANG REALTECH PRIVATE LIMITED Vs. UNION OF INDIA
|
May 20, 2024 |
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UMED SINGH Vs. ELECTION COMMISSION OF INDIA
|
May 13, 2024 |
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UMESH KUMAR Vs. GOVERNMENT OF NCT OF DELHI
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March 12, 2024 |
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UNION BANK OF INDIA Vs. HULAS RAHUL GUPTA
|
February 21, 2024 |
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UNION OF INDIA Vs. DISTRIBUTION LOGISTICS INFRASTRUCTURE PVT. LTD.
|
February 21, 2024 |
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UNION OF INDIA Vs. JAGDISH RAI
|
February 13, 2024 |
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UNION OF INDIA Vs. VED PRAKASH
|
July 31, 2024 |
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UNION OF INDIA Vs. SHRI B. VENKATESAN
|
February 2, 2024 |
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UNION OF INDIA Vs. R. K. MITTAL
|
March 19, 2024 |
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UNION OF INDIA Vs. GURJINDER PAL SINGH
|
August 24, 2024 |
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UNION OF INDIA Vs. ANOOP KUMAR UPADHYAY
|
February 5, 2024 |
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UNION OF INDIA Vs. ASHOK KUMAR AGGARWAL
|
January 16, 2024 |
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UNION OF INDIA Vs. VINOD KUMAR
|
January 29, 2024 |
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UNION OF INDIA Vs. AKHILESH KUMAR RASTOGI
|
January 15, 2024 |
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UNION OF INDIA Vs. POONAM
|
January 4, 2024 |
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UNION OF INDIA Vs. MITHLESH TYAGI
|
January 12, 2024 |
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UNION OF INDIA Vs. MITHLESH TYAGI
|
January 11, 2024 |
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UNION OF INDIA Vs. PRIYANKA YADAV
|
January 29, 2024 |
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UNION OF INDIA Vs. SUSHIL KOHLI
|
January 15, 2024 |
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UNION OF INDIA Vs. SUNEEL KUMAR
|
January 8, 2024 |
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UNION OF INDIA Vs. TAPASH BASAK
|
May 27, 2024 |
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UNION OF INDIA Vs. REKHA VISHNOI
|
May 14, 2024 |
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UNION OF INDIA Vs. GABBAR SINGH MEENA
|
May 13, 2024 |
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UNION OF INDIA Vs. RAJ SINGH
|
May 15, 2024 |
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UNION OF INDIA Vs. BALWANT SINGH
|
April 24, 2024 |
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UNION OF INDIA Vs. MAHESH EDIBLE OIL INDUSTRIES LTD.
|
May 2, 2024 |
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UNION OF INDIA Vs. MANPREET SINGH CHADHA
|
December 27, 2024 |
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UNION OF INDIA Vs. JAY SHREE METALS AND ENGG. CO
|
July 5, 2024 |
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UNION OF INDIA Vs. RCCIVL-LITL (JOINT VENTURE)
|
July 8, 2024 |
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UNION OF INDIA Vs. J. R. SAKHARE
|
April 4, 2024 |
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UNION OF INDIA Vs. HASHMI
|
March 7, 2024 |
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UNION OF INDIA Vs. ASHISH ANAN
|
December 11, 2024 |
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UNISHIRE HOMES LLP Vs. SRIGANESH CHANDRASEKARAN
|
September 4, 2024 |
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UNISSI INDIA PVT LTD Vs. HIGHWAY CONSTRUCTION CO
|
March 15, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. JAGAT
|
April 15, 2024 |
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UPL LIMITED Vs. REGISTRAR
|
February 22, 2024 |
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UPPAL CHADHA HI TECH DEVELOPERS PVT. LTD. Vs. STATE OF N.C.T OF DELHI
|
December 9, 2024 |
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UPPAL HOUSING PRIVATE LIMITED Vs. JASWANT SINGH ARORA
|
July 8, 2024 |
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URMIL WADHAWAN Vs. SONNY SARNA
|
February 2, 2024 |
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USHA Vs. SHISH PAL SINGH
|
October 29, 2024 |
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USHA DEVI Vs. PRADEEP KUMAR
|
January 25, 2024 |
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USHA DEVI Vs. GOVT. OF NCT OF DELHI
|
July 15, 2024 |
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USHA RANI Vs. KANTA
|
March 14, 2024 |
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USHA RANI Vs. CHANDER MOHAN GAUTAM
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March 4, 2024 |
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UTKARSH GOYEL Vs. UNION OF INDIA
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February 19, 2024 |
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UTKIRBEK KHALILOV Vs. STATE GOVT. OF NCT OF DELHI
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March 1, 2024 |
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V. R. INDUSTRIES PRIVATE LTD. Vs. RAJESH KEJRIWAL
|
January 31, 2024 |
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VAIBHAV Vs. JAWAHARLAL NEHRU UNIVERSITY
|
April 24, 2024 |
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VAIBHAV JAIN Vs. DIRECTORATE OF ENFORCEMENT
|
October 29, 2024 |
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VAIBHAV SHARMA Vs. STATE OF NCT OF DELHI
|
June 19, 2024 |
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VAIBHAV SINGH Vs. SUNITA KEJRIWAL
|
June 15, 2024 |
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VAISHNAVI VERMA Vs. UNION OF INDIA
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February 6, 2024 |
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VAKAMULLA CHANDRASHEKHAR Vs. REGISTRAR OF COMPANIES
|
May 15, 2024 |
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VALLEY IRON AND STEEL CO. LTD Vs. PRINICIPAL COMMISSIONER FOR INCOME TAX (CENTRAL)-1
|
April 1, 2024 |
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VANDANA Vs. STATE THROUGH SHO PS AMAR COLONY
|
July 30, 2024 |
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VANDANA BATRA Vs. ANUPAM GUPTA
|
May 10, 2024 |
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VANDANA GUPTA Vs. SURENDER KUMAR
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May 17, 2024 |
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VANDANA SHARMA Vs. AMAN MALLICK
|
November 14, 2024 |
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VANITA BATHLA Vs. SHASHI BAJAJ
|
July 18, 2024 |
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VANSHIKA Vs. UNIVERSITY OF DELHI
|
February 19, 2024 |
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VARUN Vs. TOOLIKA PANDEY
|
March 28, 2024 |
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VED PRAKSH Vs. LAND ACQUISITION COLLECTOR
|
May 3, 2024 |
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VEENA JAIN Vs. CITY UNION BANK LIMITED
|
October 8, 2024 |
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VEENA JAIN Vs. PRAVEEN JAIN
|
July 15, 2024 |
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VEENA KHURANA Vs. AMAN VERMA
|
February 28, 2024 |
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VEER SINGH Vs. KINRI DHIR
|
August 2, 2024 |
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VEERENDRA SINGH Vs. UNION OF INDIA
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January 8, 2024 |
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VEERPAL Vs. STATE
|
April 15, 2024 |
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VEMPARALA SRIKANT Vs. GENERAL SECRETARY, INDIA BULLS CENTRUM FLAT OWNERS WELFARE CO-OPERATIVE SOCIETY
|
May 14, 2024 |
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VERTICE GLOBAL PRIVATE LIMITED Vs. SHAVEX
|
May 14, 2024 |
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VI EXPORTS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
April 30, 2024 |
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VIBHA SHARMA Vs. NEW DELHI MUNICIPAL COUNCIL
|
February 6, 2024 |
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VIBHOR SAHAI Vs. STATE GOVT. NCT OF DELHI
|
February 20, 2024 |
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VIBHUTI NEGI Vs. NATIONAL TESTING AGENCY
|
June 3, 2024 |
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VICEROY ENGINEERING Vs. SMITHS DETECTION VEECON SYSTEMS PRIVATE LIMITED
|
February 22, 2024 |
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VICKY ANAND Vs. STATE OF NCT OF DELHI
|
February 19, 2024 |
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VIJAY BAHADUR SINGH Vs. STATE (GOVT. OF NCT OF DELHI)
|
April 2, 2024 |
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VIJAY DAHIYA Vs. STATE OF NCT OF DELHI
|
February 20, 2024 |
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VIJAY GAUR Vs. TAAHA FAHIM
|
September 9, 2024 |
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VIJAY KAUSHIK Vs. COMMISSIONER OF POLICE
|
September 5, 2024 |
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VIJAY KUMAR Vs. STATE OF NCT OF DELHI
|
August 6, 2024 |
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VIJAY KUMAR Vs. KAUSHALYA DEVI
|
June 27, 2024 |
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VIJAY KUMAR AGARWAL Vs. STATE
|
February 21, 2024 |
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VIJAY KUMAR BANSAL Vs. BHIMSEN BANSAL
|
January 15, 2024 |
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VIJAY KUMAR GUPTA Vs. MOHIT MALIK
|
April 15, 2024 |
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VIJAY KUMAR KHURANA Vs. SHUBHAM JAIN
|
August 20, 2024 |
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VIJAY KUMAR SHARMA Vs. STATE OF DELHI
|
February 16, 2024 |
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VIJAY KUMAR TIWARY Vs. UNIVERSITY GRANT COMMISSION
|
May 16, 2024 |
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VIJAY MAHESHWARI Vs. SPLENDOR BUILDWELL PRIVATE LIMITED
|
June 10, 2024 |
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VIJAY PANDEY Vs. STATE OF NCT OF DELHI
|
November 11, 2024 |
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VIJAY VARDHAN DAGA Vs. LORD BUILDERS PVT LTD
|
July 18, 2024 |
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VIJAY YADAV Vs. UNION OF INDIA
|
April 16, 2024 |
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VIJENDER SINGH Vs. STATE
|
February 5, 2024 |
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VIJENDRA NATH GUPTA Vs. STATE (GOVT OF NCT OF DELHI)
|
February 16, 2024 |
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VIJYANT AGARWAL Vs. NETAJI SUBHAS UNIVERSITY OF TECHNOLOGY
|
January 10, 2024 |
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VIKAS BALGUER Vs. GOVERNMENT OF NCT OF DELHI
|
February 15, 2024 |
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VIKAS VIJ Vs. VIKRAM VIJ
|
August 5, 2024 |
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VIKASH KUMAR SINGH Vs. STATE OF NCT OF DELHI
|
March 6, 2024 |
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VIKESH KUMAR SINGH Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
December 10, 2024 |
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VIMAL KIRTI GUPTA Vs. RAJAN GUPTA
|
February 15, 2024 |
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VIMAL KUMAR Vs. STATE NCT OF DELHI
|
February 20, 2024 |
|
VIMLA Vs. SANJAY SINDHANI
|
September 30, 2024 |
|
VINEET Vs. STATE
|
May 20, 2024 |
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VINEET GUPTA Vs. MUKTA AGGARWAL
|
January 30, 2024 |
|
VINEET KUMAR LAKHANPAL Vs. NAMAN LAKHANPAL
|
May 17, 2024 |
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VINESH SHARMA Vs. VIJAY COTSWIN PVT LTD
|
September 3, 2024 |
|
VINGRO DEVELOPERS PVT. LTD Vs. NITYA SHREE DEVELOPERS PVT. LTD
|
January 24, 2024 |
|
VINOD KUMAR BALI Vs. ASHISH BALI
|
October 8, 2024 |
|
VINOD KUMAR SHARMA Vs. UNION OF INDIA
|
July 29, 2024 |
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VINOD KUMAR YADAV Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 1, 2024 |
|
VINOD NAGAR Vs. NARCOTICS CONTROL BUREAU
|
February 19, 2024 |
|
VINOD YADAV Vs. STATE
|
April 25, 2024 |
|
VINOD YADAV Vs. MAMTA YADAV
|
July 16, 2024 |
|
VIP PHARMACEUTICALS PVT LTD Vs. RHYDBURG PHARMACEUTICALS LIMITED
|
September 13, 2024 |
|
VIPIN MALIK Vs. PACL INDIA LTD.
|
March 21, 2024 |
|
VIPUL GUPTA Vs. STATE
|
January 29, 2024 |
|
VIR PAL Vs. VIJAY KUMAR FARSHWAL
|
July 25, 2024 |
|
VIRENDER Vs. COMMISSIONER OF POLICE
|
February 7, 2024 |
|
VIRENDER CHAHAL Vs. STATE
|
March 7, 2024 |
|
VIRENDRA KUMAR Vs. UNION OF INDIA
|
February 15, 2024 |
|
VISHAL Vs. STATE NCT OF DELHI
|
May 30, 2024 |
|
VISHAL SRIVASTAVA AND OTHERS Vs. STATE OF NCT OF DELHI
|
January 30, 2024 |
|
VISHAV BANDHU GUPTA Vs. UNION OF INDIA
|
August 27, 2024 |
|
VISHNU GOPAL VASHISHT Vs. DDA
|
July 1, 2024 |
|
VISHWAJEET SINGH Vs. STATE
|
February 28, 2024 |
|
VIVEK KASHYAP Vs. STATE
|
April 25, 2024 |
|
VIVEK KUMAR Vs. STATE GOVT. OF NCT OF DELHI
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January 15, 2024 |
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