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July 28, 2023 |
72 BPM PVT. LTD Vs. PUNJAB NATIONAL BANK
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January 19, 2023 |
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March 13, 2023 |
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November 16, 2023 |
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September 1, 2023 |
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May 22, 2023 |
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September 14, 2023 |
A.V. WORKSHOP LIMITED Vs. BALBIR SINGH BISHT
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November 2, 2023 |
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December 5, 2023 |
AAKRITI KAPOOR Vs. ABHINAV AGARWAL
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February 3, 2023 |
AAMIR Vs. STATE OF NCT OF DELHI
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May 10, 2023 |
AARIF Vs. STATE (NCT OF DELHI)
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March 27, 2023 |
AARTI SINGAL Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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January 19, 2023 |
AAYUSHI DINESHBHAI PRAJAPATI Vs. UNION OF INDIA
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February 2, 2023 |
AB ENTERPRISES Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX
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November 21, 2023 |
ABBA CONSULTANTS PRIVATE LIMITED Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
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November 3, 2023 |
ABDUL Vs. STATE
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May 31, 2023 |
ABHAY KUMAR SRIVASTAVA Vs. UNION OF INDIA
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November 20, 2023 |
ABHISHEK KUMAR Vs. SECRETARY DENTAL COUNCIL OF INDIA
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August 29, 2023 |
ABHISHEK KUMAR Vs. UNION OF INDIA
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April 5, 2023 |
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April 19, 2023 |
ACCURATE FREIGHT LOGISTICS Vs. AVON LOGISTICS AND SHIPPING
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January 23, 2023 |
ACE TECHNOLOGIES CORP Vs. COMMUNICATION COMPONENTS ANTENNA INC.
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April 10, 2023 |
ADARSH GAUR Vs. STATE OF NCT OF DELHI
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December 18, 2023 |
ADDITIONAL DIRECTOR GENERAL Vs. ITS MY NAME PVT. LTD
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May 26, 2023 |
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April 17, 2023 |
ADICON INFRASTRUCTURE PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY
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February 28, 2023 |
ADITYA AYURVED COLLEGE AND RESEARCH CENTRE Vs. UNION OF INDIA
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November 7, 2023 |
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February 24, 2023 |
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December 7, 2023 |
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December 21, 2023 |
AERO CLUB Vs. SAHARA BELTS
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November 22, 2023 |
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December 1, 2023 |
AGFA NV Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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January 30, 2023 |
AHMED SAEED Vs. STATE
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January 24, 2023 |
AHSHAN ALI Vs. STATE (NCT OF DELHI)
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May 18, 2023 |
AIDEM VENTURES PVT LTD Vs. B.A.G GLAMOUR PVT LTD
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October 19, 2023 |
AIRPETS RELOCATION SERVICES (P) LTD Vs. UNION OF INDIA
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February 8, 2023 |
AIRPORTS AUTHORITY OF INDIA Vs. TDI INTERNATIONAL INDIA PRIVATE LIMITED
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January 27, 2023 |
AISHWARY GHAI Vs. CLASS 21A TECHNOLOGIES PVT. LTD
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May 19, 2023 |
AITA RAM Vs. HINDUSTAN TIMES LTD
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September 13, 2023 |
AIWA CO. LTD. Vs. AIVVA ENTERPRISES PRIVATE LIMITED
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January 5, 2023 |
AJAY BAJPAI Vs. UNION OF INDIA
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January 18, 2023 |
AJAY DURLABH Vs. STATE
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April 19, 2023 |
AJAY KHERA Vs. STATE OF GNCTD
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April 20, 2023 |
AJAY KUMAR Vs. STATE OF NCT OF DELHI
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September 14, 2023 |
AJAY KUMAR Vs. STATE (NCT OF DELHI)
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March 6, 2023 |
AJAY KUMAR Vs. STATE NCT OF DELHI
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November 17, 2023 |
AJAY KUMAR Vs. STATE
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February 1, 2023 |
AJAY KUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS
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January 27, 2023 |
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July 14, 2023 |
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November 20, 2023 |
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September 25, 2023 |
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May 11, 2023 |
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May 29, 2023 |
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July 26, 2023 |
AJAY YADAV Vs. STATE NCT OF DELHI
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January 24, 2023 |
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March 7, 2023 |
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September 22, 2023 |
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August 24, 2023 |
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June 7, 2023 |
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January 27, 2023 |
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January 23, 2023 |
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December 22, 2023 |
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July 28, 2023 |
AKSHITA SABHARWAL Vs. SECRETARY DEPARTMENT OF HIGHER EDUCATION
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July 25, 2023 |
AL AMAL HAJJ UMRA SERVICE Vs. UNION OF INDIA
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June 7, 2023 |
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January 30, 2023 |
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May 1, 2023 |
ALKA Vs. MUKESH SHARMA
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August 17, 2023 |
ALKA GOEL Vs. STATE GOVT OF NCT OF DELHI
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March 20, 2023 |
ALKA RAJVANSHI JAIN Vs. UNION OF INDIA
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October 17, 2023 |
ALL INDIA ESIC EMPLOYEES FEDERATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
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June 28, 2023 |
ALL INDIA FEDERATION OF TAX PRACTIONERS Vs. UOI
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November 6, 2023 |
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May 25, 2023 |
ALLERGAN INC Vs. CONTROLLER OF PATENTS
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January 20, 2023 |
ALLIANCE OF DIGITAL INDIA FOUNDATION Vs. COMPETITION COMMISSION OF INDIA
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April 24, 2023 |
ALOK KUMAR Vs. HARSH MANDER
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July 21, 2023 |
ALOK MALHOTRA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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May 2, 2023 |
ALPHAVECTOR INDIA PVT. LTD. Vs. SACH INDUSTRIES
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February 1, 2023 |
ALPINE FINLEASE LIMITED Vs. RESERVE BANK OF INDIA
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January 30, 2023 |
ALTF SPACES PRIVATE LIMITED Vs. HOMESTORE18
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January 23, 2023 |
AMAHIR Vs. STATE
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October 19, 2023 |
AMAN Vs. STATE
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June 26, 2023 |
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September 6, 2023 |
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November 17, 2023 |
AMANATULLAH KHAN Vs. COMMISSIONER OF POLICE DELHI
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January 19, 2023 |
AMANDEEP SINGH DHALL Vs. DIRECTORATE OF ENFORCEMENT
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November 17, 2023 |
AMANDEEP SINGH DHALL Vs. DIRECTORATE OF ENFORCEMENT
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September 4, 2023 |
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March 27, 2023 |
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November 7, 2023 |
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February 1, 2023 |
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August 16, 2023 |
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November 24, 2023 |
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June 1, 2023 |
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March 13, 2023 |
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July 21, 2023 |
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July 21, 2023 |
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January 20, 2023 |
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May 1, 2023 |
AMBIKA TYAGI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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January 17, 2023 |
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January 30, 2023 |
AMBUJ HOTELS & REAL ESTATE PVT. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
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July 4, 2023 |
AMIT ARORA Vs. DIRECTORATE OF ENFORCEMENT
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November 17, 2023 |
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December 20, 2023 |
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October 13, 2023 |
AMIT JAIN Vs. MAHAVIR INTERNATIONAL PVT LTD
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May 8, 2023 |
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May 3, 2023 |
AMIT JOSHI Vs. GOVERNMENT OF NCT DELHI
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January 31, 2023 |
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October 10, 2023 |
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September 15, 2023 |
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July 18, 2023 |
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November 17, 2023 |
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December 1, 2023 |
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February 8, 2023 |
ANITA SHARMA Vs. EAST MUNICIPAL CORPORATION
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March 21, 2023 |
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January 17, 2023 |
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November 29, 2023 |
ANKIT SHARMA Vs. UNION OF INDIA
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January 19, 2023 |
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March 7, 2023 |
ANR INTERNATIONAL PRIVATE LIMITED Vs. MAHAVIR SINGHAL
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November 3, 2023 |
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April 17, 2023 |
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October 3, 2023 |
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February 22, 2023 |
ANTONY RAOD TRANSPORT SOULUTION PVT LTD Vs. VARSHA JOSHI
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April 21, 2023 |
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February 2, 2023 |
ANUJ KUMAR Vs. UNION OF INDIA
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March 9, 2023 |
ANUJ KUMAR Vs. UNION OF INDIA
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March 22, 2023 |
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January 17, 2023 |
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May 25, 2023 |
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March 20, 2023 |
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January 16, 2023 |
ANURAG SINHA Vs. NAMRATA NIGAM
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September 26, 2023 |
APAR INDUSTRIES LIMITED Vs. RUMMY CHHABRA
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January 16, 2023 |
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July 31, 2023 |
AQEEL UR REHMAN Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
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November 20, 2023 |
ARADHANA BUILDERS PVT. LTD. Vs. A.I.S GLASS SOLUTIONS PVT. LTD.
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October 18, 2023 |
ARCELORMITTAL NIPPON STEEL INDIA LIMITED Vs. GAIL (INDIA) LIMITED
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November 10, 2023 |
ARCHITECT DEEPAK MEHTA Vs. DELHI AGRICULTURAL MARKETING BOARD
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January 31, 2023 |
ARIF Vs. STATE (GNCT OF DELHI)
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July 18, 2023 |
ARIF Vs. STATE
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December 18, 2023 |
ARMTECH (INDIA) LIMITED Vs. GAIL (INDIA) LIMITED
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July 28, 2023 |
ARPIT PROJECTS LTD. Vs. GURGAON RECREATION PARK LIMITED
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May 11, 2023 |
ARSHAD Vs. STATE GOVT. OF NCT OF DELHI
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December 22, 2023 |
ARUN KUMAR Vs. NARCOTICS CONTROL BUREAU
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April 25, 2023 |
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March 6, 2023 |
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December 6, 2023 |
ARVIN KUMAR Vs. UNION OF INDIA
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February 24, 2023 |
ARVIND KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
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September 21, 2023 |
ARVIND MALIK Vs. PRANITA KAPOOR
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March 21, 2023 |
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November 6, 2023 |
ASAD MUEED Vs. HAMMAD AHMED
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February 14, 2023 |
ASFIVE AGRO PRIVATE LIMITED Vs. UNION OF INDIA
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October 20, 2023 |
ASHA GUPTA Vs. SOUTH DELHI MUNICIPAL CORPORATON THROUGH COMMISSIONER
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September 15, 2023 |
ASHA KALRA Vs. PUNJAB NATIONAL BANK
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March 22, 2023 |
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March 28, 2023 |
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January 19, 2023 |
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January 25, 2023 |
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March 23, 2023 |
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July 11, 2023 |
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August 21, 2023 |
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February 24, 2023 |
ASHISH MEHRA Vs. BYWAYS INDIA PVT. LTD.
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October 17, 2023 |
ASHISH MITTAL
Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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May 3, 2023 |
ASHISH MITTAL Vs. DIRECTORATE OF ENFORCEMENT
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October 19, 2023 |
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May 16, 2023 |
ASHOK BHATIA Vs. STATE
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March 6, 2023 |
ASHOK BISWAS S O ANIL BISWAS Vs. DIVISIONAL COMMISSIONER DEPARTMENT OF REVENUE GOVT OF NCT DELHI AND ORS
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April 10, 2023 |
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January 17, 2023 |
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February 1, 2023 |
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March 2, 2023 |
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July 19, 2023 |
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January 18, 2023 |
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July 4, 2023 |
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January 17, 2023 |
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August 24, 2023 |
ASHOK SINGH BHADAURIA Vs. CENTRAL BUREAU OF INVESTIGATION
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September 22, 2023 |
ASHOK TIWARI Vs. CANARA BANK
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May 3, 2023 |
ASHOKA BUILDCON LIMITED Vs. UNION OF INDIA
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February 1, 2023 |
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March 2, 2023 |
ASHRAF Vs. STATE
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July 19, 2023 |
ASHUTOSH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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May 31, 2023 |
ASHUTOSH RAZDAN Vs. NETCOM SOFTECH PRIVATE LIMITED
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May 1, 2023 |
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July 19, 2023 |
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January 12, 2023 |
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December 21, 2023 |
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May 29, 2023 |
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July 3, 2023 |
ASIAN HOTELS NORTH LTD Vs. YES BANK LTD
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March 3, 2023 |
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February 3, 2023 |
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February 17, 2023 |
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August 18, 2023 |
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November 21, 2023 |
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October 20, 2023 |
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November 16, 2023 |
ASST COMDT JAVED ALI Vs. UNION OF INDIA
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May 22, 2023 |
ASTRAL LTD Vs. ASHIRVAD PIPES PVT LTD
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February 23, 2023 |
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November 6, 2023 |
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April 6, 2023 |
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May 19, 2023 |
AURBINDO CHAUDHURI MEMORIAL GREAT INDIAN DREAM FOUNDATION Vs. UNION OF INDIA
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January 16, 2023 |
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March 24, 2023 |
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August 1, 2023 |
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May 18, 2023 |
AVTAR SINGH Vs. ENFORCEMENT DIRECTORATE
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April 28, 2023 |
AVTAR SINGH KOCCHAR Vs. STATE OF NCT OF DELHI
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November 29, 2023 |
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April 17, 2023 |
AYUR UNITED CARE LLP Vs. UNION OF INDIA
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October 16, 2023 |
AZAD Vs. STATE OF GNCT OF DELHI
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March 23, 2023 |
AZMAT ALI KHAN Vs. UNION OF INDIA
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May 12, 2023 |
AZMAT ALI KHAN Vs. UNION OF INDIA
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May 24, 2023 |
B Vs. UNION OF INDIA
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October 16, 2023 |
B G SLEEPER WORKS Vs. UNION OF INDIA
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April 10, 2023 |
B.L. KASHYAP AND SONS LTD. Vs. MIST AVENUE PRIVATE LTD
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June 2, 2023 |
B.N. SINGH Vs. UNION OF INDIA
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November 20, 2023 |
BABA HIRA DAS JI AYURVEDIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
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January 24, 2023 |
BABAJI UDYOG Vs. LALIT KUMAR
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January 24, 2023 |
BABITA Vs. GOVT. OF NCT OF DELHI
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December 21, 2023 |
BABITA Vs. KRISHAN PAL
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March 7, 2023 |
BABITA ARYA Vs. STATE OF NCT OF DELHI
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August 17, 2023 |
BABITA JAIN Vs. KAVINDER SINGH
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March 17, 2023 |
BABLOO Vs. STATE OF NCT OF DELHI
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March 24, 2023 |
BABLU Vs. STATE
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May 31, 2023 |
BABLU MORESHWAR LAWATRE Vs. STATE (GOVT. OF NCT OF DELHI)
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January 6, 2023 |
BABU LAL BHAWARIYA Vs. STATE OF NCT OF DELHI
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June 19, 2023 |
BABU LAL JAIN Vs. JAGMOHAN
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March 6, 2023 |
BABU RAM GUPTA Vs. CHANDER PRAKASH
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March 10, 2023 |
BABU ROY Vs. STATE
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January 17, 2023 |
BAHADUR SINGH Vs. GOVT. OF NCT OF DELHI
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May 18, 2023 |
BALAJI RAM LEELA COMMITTEE Vs. DELHI DEVELOPMENT AUTHORITY
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October 18, 2023 |
BALBIR SINGH BISHT Vs. M/S. A V WORKSHOP LIMITED
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August 31, 2023 |
BALDEV RAJ AHUJA Vs. STATE, N.C.T OF DELHI
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January 23, 2023 |
BALDEV SINGH Vs. SKIPPER TOWERS PVT. LTD
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July 4, 2023 |
BALI KHAN Vs. STATE
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December 5, 2023 |
BALJIT SINGH Vs. DELHI MEDICAL COUNCIL
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November 6, 2023 |
BALKAR SINGH Vs. UNION OF INDIA
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February 21, 2023 |
BALKISHAN Vs. GOVT OF NCT OF DELHI
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May 10, 2023 |
BALRAJ KISHORE Vs. STATE OF NCT OF DELHI
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September 18, 2023 |
BANSAL INTERNATIONAL Vs. COMMISSIONER OF DGST
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November 21, 2023 |
BARAKATH HAJJ GROUP Vs. UNION OF INDIA
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June 7, 2023 |
BARASAT KRISHNAGAR EXPRESSWAYS LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 18, 2023 |
BASANT BANSAL Vs. STATE (GOVT. OF NCT OF DELHI)
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June 9, 2023 |
BASANT GOEL Vs. UNION OF INDIA
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August 11, 2023 |
BASHIR HASAN SIDDIQUI Vs. STATE (GNCTD)
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November 29, 2023 |
BATRA MEDICOS Vs. UNION OF INDIA
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August 18, 2023 |
BAWANA INFRA DEVELOPMENT PVT. LTD Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
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March 16, 2023 |
BCC-MONALISHA Vs. CONTAINER CORPORATION OF INDIA LIMITED
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August 28, 2023 |
BEENA GOSWAMI Vs. STATE BANK OF INDIA
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August 1, 2023 |
BEENA NAUTIYAL Vs. KAMAL KISHORE NAUTIYAL
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December 18, 2023 |
BELA ESTATE MAZDOOR BASTI SAMIT Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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March 27, 2023 |
BENARA BEARINGS AND PISTONS LIMITED Vs. MD. FARIYAD ALI
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January 17, 2023 |
BENGAL AND ASSAM COMPANY LTD Vs. NATIONAL FACELESS ASSESSMENT CENTRE
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July 4, 2023 |
BENI Vs. GOVERNMENT OF NCT DELHI
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January 30, 2023 |
BENNET, COLEMAN AND COMPANY Vs. VNOW TECHNOLOGIES
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February 14, 2023 |
BENNETT COLEMAN & CO LTDS Vs. STATE (NCT OF DELHI)
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December 5, 2023 |
BENNETT COLEMAN & CO. LTD. Vs. ARG OUTLIER MEDIA PVT LTD
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March 6, 2023 |
BENZY TOURS AND TRAVELS PVT LTD. Vs. UNION OF INDIA
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June 7, 2023 |
BERND ALEXANDER BRUNO WEHNELT Vs. UNION OF INDIA
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February 27, 2023 |
BETTY RAME Vs. NARCOTICS CONTROL BUREAU
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May 30, 2023 |
BHAGWAN DAS Vs. SUNITA
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December 12, 2023 |
BHAGWAT SINGH Vs. GOVT. OF NCT OF DELHI
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October 19, 2023 |
BHAI MANPREET SINGH Vs. BHAI BALBIR SINGH
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March 2, 2023 |
BHAKTI BISWAS Vs. RAISINA BENGALI SCHOOL SR SEC
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January 18, 2023 |
BHARAT EXPORT OVERSEAS Vs. STATE (NCT OF DELHI)
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May 24, 2023 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. ZILLION INFRAPROJECTS PVT. LTD
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February 21, 2023 |
BHARAT MATA SARASWATI BAL MANDIR SENIOR SECONDARY SCHOOL Vs. VINITA SINGH
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July 7, 2023 |
BHARAT PETROLEUM CORPORATION LTD Vs. AIRPORT AUTHORITY OF INDIA
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April 25, 2023 |
BHARAT SANCHAR NIGAM LIMITED Vs. MAVERICK MOBILE SOLUTION
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April 18, 2023 |
BHARAT SANCHAR NIGM LTD Vs. TEJ RAM
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March 3, 2023 |
BHARAT SANCHAR NIGM LTD. Vs. SHER SINGH
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March 3, 2023 |
BHARATIYA PRATIRAKSHA MAZDOOR SANGH Vs. UNION OF INDIA
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August 3, 2023 |
BHARGAVA PHYTOLAB PRIVATE LIMITED Vs. LDD BIOSCIENCE PRIVATE LIMITED
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November 30, 2023 |
BHAVNA Vs. STATE
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December 1, 2023 |
BHAVNEET SINGH Vs. IRCON INTERNATIONAL LIMITED
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December 15, 2023 |
BHAWANA SHARMA Vs. SHYAM SUNDER SHARMA
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October 30, 2023 |
BHEL Vs. ZILLION INFRAPROJECTS PVT. LTD.
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February 21, 2023 |
BHIM SINGH Vs. STATE
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January 16, 2023 |
BHOLA THAKUR Vs. MCD
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February 7, 2023 |
BHOLI KUMAR Vs. ITO WARD 51(1) DELHI
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November 9, 2023 |
BHOOP SINGH Vs. UNION OF INDIA
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March 6, 2023 |
BHUPINDER SINGH Vs. LT. GOVERNOR OF DELHI
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February 20, 2023 |
BHUPINDER SINGH Vs. STATE
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November 17, 2023 |
BHUSHAN KUMAR GUPTA Vs. RAJINDER KUMAR GUPTA
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March 24, 2023 |
BHUSHAN OIL AND FATS PRIVATE LIMITED Vs. MOTHER DAIRY FRUIT AND VEGETABLES PRIVATE LIMITED.
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January 12, 2023 |
BHUTANI AND COMPANY PRIVATE LIMITED Vs. VIAS DEV
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September 13, 2023 |
BHUWAN SHARMA Vs. STATE
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September 1, 2023 |
BIJENDER SINGH Vs. IQBAL SINGH
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May 12, 2023 |
BIJU NANDA KUMAR Vs. UNION OF INDIA
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May 3, 2023 |
BIKANERVALA FOODS PRIVATE LIMITED Vs. SAATVIK FOODS
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January 16, 2023 |
BIMAL PAPERS PVT LTD Vs. JAYCO SALES
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December 8, 2023 |
BIMALENDU GHOSH DASTIDAR Vs. STATE
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December 5, 2023 |
BIMLA DEVI CHURIWAL Vs. DELHI DEVELOPMENT AUTHORITY
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August 18, 2023 |
BINA JAIN Vs. STATE
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May 8, 2023 |
BINDU Vs. THE HONBLE HIGH COURT OF DELHI
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July 4, 2023 |
BINDU DEVI Vs. CHANDAN UPADHYAY
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March 7, 2023 |
BINDU RANA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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January 20, 2023 |
BINKU SACHDEVA KAUR Vs. STATE
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August 1, 2023 |
BINOD AGARWAL Vs. UNION OF INDIA
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January 24, 2023 |
BIRANDER SINGH Vs. UNION OF INDIA
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April 10, 2023 |
BIRENDRA KUMAR PASWAN Vs. UNION OF INDIA
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April 11, 2023 |
BISHWAJEET SINGH Vs. BIKRAMJIT SINGH
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February 15, 2023 |
BLACKBERRY LIMITED Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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March 22, 2023 |
BLACKSTONE CAPITAL PARTNERS (SINGAPORE) VI FDI THREE PTE. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION 1(1)(2), NEW DELHI
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January 18, 2023 |
BLACKSTONE CAPITAL PARTNERS (SINGAPORE) VI FDI THREE PTE. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION 1(1)(2), DELHI
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January 30, 2023 |
BOEING COMPANY Vs. ADVANCE TECHNOLOGIES
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April 18, 2023 |
BOMBAY INTELLIGENCE SECURITY INDIA LTD Vs. GOVERNMENT OF NCT OF DELHI
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September 27, 2023 |
BR AGARWALA AND CO INDIA PVT LTD Vs. ANITA JALAN
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February 10, 2023 |
BRAHMA DEO Vs. VIJAY SAMPLA
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December 19, 2023 |
BRAHMAPUTRA CRACKER AND POLYMER LTD. Vs. RAJSHEKHAR CONSTRUCTION PVT. LTD.
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January 30, 2023 |
BRIDGE BUILDING CONSTRUCTION CO PVT LTD Vs. BHARAT HEAVY ELECTRICALS LTD.
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January 16, 2023 |
BRIGHT SIMONS Vs. SPROXIL,INC
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January 5, 2023 |
BRISTOL MYERS SQUIBB HOLDINGS IRELAND UNLIMITED COMPANY Vs. TRIVENI INTERCHEM PRIVATE LIMITED
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October 3, 2023 |
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND UNLIMITED COMPANY Vs. METROCHEM API PRIVATE LIMITED
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April 10, 2023 |
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND UNLIMITED COMPANY Vs. INDOCO REMEDIES LIMITED
|
April 10, 2023 |
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND UNLIMITED COMPANY Vs. CIPLA LIMITED
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May 17, 2023 |
BURGER KING CORPORATION Vs. RANJAN GUPTA
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March 6, 2023 |
C. P. SINGH Vs. VINOD PRASAD
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December 14, 2023 |
C.P.& ASSOCIATES PVT LTD Vs. DELHI METRO RAIL CORPORATION LTD
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May 4, 2023 |
CA SUBODH MAHESHWARI Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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December 18, 2023 |
CAMPAIGN FOR PEOPLE PARTICIPATION IN DEVELOPMENT PLANNING Vs. UNION OF INDIA
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November 30, 2023 |
CAPITAL LAND BUILDERS PVT. LTD. Vs. M/S. SHAHEED MEMORIAL SOCIETY
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July 10, 2023 |
CAPT. AMITABH RAJAN Vs. UNION OF INDIA
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March 24, 2023 |
CAPT. D. B. MATHUR Vs. PUNJAB NATIONAL BANK
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January 23, 2023 |
CAPT. HEMALATHA V. S. Vs. UNION OF INDIA
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March 2, 2023 |
CAPTAIN G. RAGHAVENDRA REDDY Vs. AIR INDIA LIMITED
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January 16, 2023 |
CAPTAIN SUDHANSHU BHARDWAJ Vs. AIR INDIA LIMITED
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December 20, 2023 |
CARPET EXPORT PROMOTION COUNCIL Vs. UNION OF INDIA
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May 22, 2023 |
CARS24 SERVICES PRIVATE LIMITED Vs. RANJEET SINGH JINDAL
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April 17, 2023 |
CASA2 STAYS PRIVATE LIMITED Vs. BBH COMMUNICATIONS INDIA PRIVATE LIMITED
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August 23, 2023 |
CASIO KEISANKI KABUSHIKI KAISHA Vs. RIDDHI SIDDHI RETAIL VENTURE
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February 7, 2023 |
CCL S. Vs. STATE
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January 20, 2023 |
CCS COMPUTERS PVT. LTD. Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD.
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August 9, 2023 |
CCTEB INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
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July 19, 2023 |
CENTRAL BANK OF INDIA Vs. SHAKUNTALA DEVI
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November 3, 2023 |
CENTRAL BUREAU OF INVESTIGATION Vs. SHASHANK JADON
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July 28, 2023 |
CENTRAL BUREAU OF INVESTIGTATION Vs. KAPIL WADHAWAN
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May 30, 2023 |
CENTRAL ECONOMIC INTELLIGENCE BUREAU Vs. G.S. SRINIVASAN
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January 25, 2023 |
CENTRAL ELECTRONICS LIMITED Vs. ENERGY EFFICIENCY SERVICES LIMITED
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July 6, 2023 |
CENTRAL PUBLIC INFORMATION OFFICER VIGILANCE ORGANISATION, SOUTHERN RAILWAY Vs. T. J. JAYESH
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January 19, 2023 |
CENTRAL PWD ENGINEERS ASSOCIATION Vs. UNION OF INDIA
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May 25, 2023 |
CHAALAK SHAKTI Vs. GOVT OF NCT OF DELHI
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July 4, 2023 |
CHABBRAS ASSOCIATES Vs. HSCC INDIA LIMITED
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January 18, 2023 |
CHAND Vs. GOVERNMENT OF NCT OF DELHI
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July 4, 2023 |
CHAND MEHRA Vs. STATE OF NCT OF DELHI
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February 10, 2023 |
CHANDAN BHATIA Vs. SATISH SINGHAL
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December 8, 2023 |
CHANDEEP SINGH SAWHNEY Vs. RAVINDER KUMAR AHUJA
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October 19, 2023 |
CHANDER BHAN Vs. STATE NCT OF DELHI
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December 18, 2023 |
CHANDER BHAN Vs. STATE
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April 11, 2023 |
CHANDER HAS Vs. UOI
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October 31, 2023 |
CHANDER KANTA PATHAK Vs. STATE OF NCT OF DELHI
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August 4, 2023 |
CHANDER SHEKHAR JADHAV Vs. STATE
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March 20, 2023 |
CHANDRA MOHAN KHANDELWAL Vs. STATE
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July 19, 2023 |
CHANDRA SHEKHAR Vs. STATE (NCT OF DELHI)
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March 2, 2023 |
CHANDRA SHEKHAR JHA Vs. UNION OF INDIA
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March 23, 2023 |
CHANDRA SHEKHAR UPADHYAY Vs. UNION OF INDIA
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September 15, 2023 |
CHANDRAKANT JHA Vs. STATE OF NCT OF DELHI
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August 16, 2023 |
CHARAN JEET SINGH Vs. PREETI DHAMIJA
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October 3, 2023 |
CHARAN SINGH Vs. UNION OF INDIA
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February 1, 2023 |
CHARANJEET SINGH Vs. HARVINDER SINGH
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July 6, 2023 |
CHARANJIT SINGH AHLUWALIA Vs. UNION OF INDIA
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May 12, 2023 |
CHARANJIV KUMAR TANEJA TRADING Vs. REGISTRAR OF TRADE MARKS
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April 18, 2023 |
CHARLES EZIH Vs. NARCOTICS CONTROL BUREAU
|
May 31, 2023 |
CHARLES KINGSLEY OKOKASO Vs. STATE ( NCT. OF DELHI)
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July 19, 2023 |
CHARU AGRAWAL Vs. MR ALOK KALIA
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March 1, 2023 |
CHEGG INDIA PVT LIMITED Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX DELHI
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July 19, 2023 |
CHERRY BAHL Vs. COOPERATIVE STORE LTD
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August 9, 2023 |
CHETRAM MALI Vs. KARISHMA SAINI
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November 21, 2023 |
CHHATTER PAL Vs. STATE
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May 16, 2023 |
CHHAYA TYAGI Vs. UNIVERSITY OF DELHI
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November 22, 2023 |
CHIEF ENGINEER/TSP/NR ACTING THROUGH DEPUTY CHIEF ENGINEER/TS NORTHERN RAILWAY, NEW DELHI Vs. M/S. VISHAL NIRMITI PVT LTD
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July 18, 2023 |
CHIEF PROVIDENT FUND COMMISSIONER Vs. ALOK KUMAR AGARWAL
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July 14, 2023 |
CHIRAG KHANDAL Vs. EQUESTRIAN FEDERATION OF INDIA
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March 7, 2023 |
CHITRASEN Vs. MOHD. HRUN
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August 1, 2023 |
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD. Vs. RISHI PAL SHARMA
|
November 23, 2023 |
CHOUDHARY RAJVEER JAISWAL Vs. RAM KUMAR ROY
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January 27, 2023 |
CINNI FOUNDATION (TRUST) Vs. MAHENDRA PAL SINGH
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September 21, 2023 |
CITI CORP INTERNATIONAL LIMITED Vs. SHIV-VANI OIL & GAS EXPLORATION SERVICES LTD
|
July 25, 2023 |
CLOUD WALKER STREAMING TECHNOLOGIES PVT LTD Vs. UNION OF INDIA
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October 19, 2023 |
COGOPORT PRIVATE LIMITED Vs. STRIDES PHARMA SCIENCE LIMTED
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September 22, 2023 |
COIR BOARD Vs. USHA MALIK
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June 1, 2023 |
COL. RAJEEV NEG Vs. UNION OF INDIA
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February 9, 2023 |
COLVYN JAMES HARRIS Vs. FLEXING IT SERVICES PRIVATE LIMITED
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April 18, 2023 |
COMMERICAL ELECTRIC WORKS Vs. SHARDA GUPTA
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April 6, 2023 |
COMMISSIONER OF CUSTOMS Vs. SADANAND CHAUDHARY
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April 19, 2023 |
COMMISSIONER OF CUSTOMS (AIRPORT & GENERAL) Vs. M/S. R.P. CARGO HANDLING SERVICES
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March 2, 2023 |
COMMISSIONER OF CUSTOMS -AIRPORT AND GENERAL Vs. BERGEN ENGINES INDIA PVT. LTD.
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June 1, 2023 |
COMMISSIONER OF INCOME TAX Vs. DELOITTE TOUCHE TOHMASTU
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October 18, 2023 |
COMMISSIONER OF INCOME TAX Vs. SPIRIT GLOBAL CONSTRUCTION PVT.LTD
|
July 18, 2023 |
COMMISSIONER OF INCOME TAX Vs. AUGUSTUS CAPITAL PVT. LTD.
|
November 30, 2023 |
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. L.G. ELECTRONICS INC. KOREA
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July 4, 2023 |
COMMISSIONER OF INCOME TAX -4 Vs. GE INDIA BUSINESS SERVICES PVT. LTD
|
July 18, 2023 |
COMMISSIONER OF POLICE Vs. HARINDER SINGH
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October 31, 2023 |
COMMISSIONER OF TRADE AND TAXES Vs. CORSAN CORVIAM CONSTRUCTION S.A.-SADBHAV ENGINEERING LTD.
|
March 29, 2023 |
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. VIJAY RAJPAL
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July 26, 2023 |
CONFERENCE FOR HUMAN RIGHTS Vs. UNION OF INDIA
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August 18, 2023 |
CONTINENTAL CONSTRUCTION LTD . Vs. NHPC LIMITED (FORMERLY KNOWN AS NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD )
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February 15, 2023 |
COREIP TECHNOLOGY PRIVATE LIMITED Vs. UNION OF INDIA
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May 4, 2023 |
CORONA REMEDIES PVT. LTD Vs. UMAC PHARMACEUTICALS
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August 10, 2023 |
CORPORAL RANBER SINGH Vs. UNION OF INDIA
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March 29, 2023 |
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. OP AGARWAL
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November 20, 2023 |
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. VIRTUAL WIRE TECHNOLOGIES PVT. LTD.
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January 17, 2023 |
COURT ON ITS OWN MOTION Vs. SOUTH MUNICIPAL CORPORATION OF DELHI
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August 18, 2023 |
COURT ON ITS OWN MOTION Vs. LALIT MODI
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May 3, 2023 |
COURT ON ITS OWN MOTION Vs. KENDRIYA VIDYALAYA SANGATHAN
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November 1, 2023 |
COURT ON ITS OWN MOTION Vs. REHMAN AFTAB ALAM
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February 22, 2023 |
COURT ON ITS OWN MOTION Vs. JAVED HASAN
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September 18, 2023 |
COURT ON ITS OWN MOTION Vs. VICKY AGGARWAL
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November 16, 2023 |
COURT ON ITS OWN MOTION Vs. GOVT OF NCT OF DELHI
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March 13, 2023 |
CPIO, CENTRAL ECONOMIC INTELLIGENCE BUREAU Vs. G. S. SRINIVASAN
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January 25, 2023 |
CPL VINOD SINGH RAWAT (RETD) Vs. UNION OF INDIA
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April 19, 2023 |
CPT. RAJESH SETHI S.C. Vs. COL. P.C. SETHI
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November 1, 2023 |
CROSS FIT LLC Vs. RENJITH KUNNUMAL
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October 9, 2023 |
CT.(GD) SUDHIR KUMAR SINGH Vs. UNION OF INDIA
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March 7, 2023 |
CUBE HIGHWAYS AND TRANSPORTATION ASSETS ADVISOR PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER CGST DIVISION
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August 17, 2023 |
CYPRIAN KUJUR Vs. UNION OF INDIA
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May 29, 2023 |
CZECH GAMES EDITION SRO Vs. M. S. LIFESTYLE YOU
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September 11, 2023 |
D. D. JOSHI Vs. REGISTRAR COOPERATIVE SOCIETIES
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November 17, 2023 |
D. G. RAJ COMMERCIAL PVT. LTD Vs. GENERAL MANGER, NORTHERN RAILWAY
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August 1, 2023 |
D. S. CARGO AGENCY Vs. COMMISSIONER OF CUSTOMS
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September 25, 2023 |
D. SURAJ KUMAR Vs. PNB HOUSING FINANCE LTD.
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January 9, 2023 |
D. T. C. Vs. RAMESHWAR DAYAL
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January 19, 2023 |
D.A.V. COLLEGE MANAGING COMMITTEE Vs. SEEMA ANIL KAPOOR
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April 25, 2023 |
D.T.C. Vs. SALEK CHAND
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March 10, 2023 |
DABUR INDIA LIMITED Vs. ADVERTISING STANDARDS COUNCIL OF INDIA
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January 9, 2023 |
DAINA TECHNO SOLUTIONS PVT LTD Vs. HEMANT VERMA
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March 20, 2023 |
DALIP Vs. STATE
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July 26, 2023 |
DALIP KUMAR SHARMA Vs. UNION OF INDIA
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April 6, 2023 |
DALIP KUMAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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June 1, 2023 |
DAMINI MANCHANDA Vs. AVINASH BHAMBHANI
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December 19, 2023 |
DAMODAR VALLEY CORPORATION Vs. UNION OF INDIA
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January 27, 2023 |
DAN BAHADUR SINGH Vs. PUNJAB NATIONAL BANK
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March 22, 2023 |
DARGHA NAJEEBUDDIN FIRDOUSI Vs. DELHI DEVLOPMENT AUTHORITY
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November 8, 2023 |
DARSHAN SINGH NAMDHARI Vs. STATE
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March 1, 2023 |
DASH EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
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April 13, 2023 |
DAULAT RAM DHARAM BIR AUTO PRIVATE LIMITED Vs. PIVOTAL INFRASTRUCTURE PRIVATE LIMITED
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April 27, 2023 |
DAUPHIN TRAVEL MARKETING PRIVATE LIMITED Vs. INCOME TAX OFFICER, WARD 7(1), DELHI
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July 5, 2023 |
DAVID COLLIN Vs. NARCOTICS CONTROL BUREAU
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August 16, 2023 |
DAVINDER BHARDWAJ Vs. MINI KHANNA
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April 6, 2023 |
DAYA ENGG. WORKS (SLEEPER) LTD. Vs. UNION OF INDIA
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January 17, 2023 |
DAYAL FERTILIZERS PVT. LTD Vs. DAYAL AGRO INDUSTRIES
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April 10, 2023 |
DAYANAND MODEL SCHOOL Vs. GOVERNMENT OF NCT OF DELHI
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August 24, 2023 |
DAYAWATI Vs. STATE
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July 3, 2023 |
DBS BANK INDIA LIMITED Vs. STATE OF NCT OF DELHI
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March 24, 2023 |
DD GEARS EMPLOYEES UNION REGD Vs. DD GEARS LTD
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February 9, 2023 |
DD GLOBAL CAPITAL PVT LTD Vs. S E INVESTMENTS LTD
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September 13, 2023 |
DEBASIS MOHAPATRA Vs. SYNDICATE BANK (NOW CANARA BANK)
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March 20, 2023 |
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED Vs. TATA ALDESA JV
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August 24, 2023 |
DEEP SHIKHA Vs. ARCHANA JAIN
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June 2, 2023 |
DEEPAK Vs. STATE
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January 12, 2023 |
DEEPAK Vs. STATE OF NCT OF DELHI
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March 10, 2023 |
DEEPAK @ CHOWDA Vs. STATE OF NCT OF DELHI
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March 3, 2023 |
DEEPAK ARORA Vs. LAL SONS
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January 20, 2023 |
DEEPAK GOYAL Vs. CHIEF SECRETARY
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July 18, 2023 |
DEEPAK GUPTA Vs. REGIONAL DIRECTOR CBSE
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March 23, 2023 |
DEEPAK KHANDELWAL PROPRIETOR Vs. COMMISSIONER OF CGST
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August 17, 2023 |
DEEPAK KHANNA Vs. STATE, NCT OF DELHI
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January 17, 2023 |
DEEPAK KUMAR Vs. STATE NCT OF DELHI
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April 27, 2023 |
DEEPAK KUMAR ARORA Vs. SURENDRA KUMAR
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November 17, 2023 |
DEEPAK MALHOTRA Vs. STATE OF NCT OF DELHI
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September 21, 2023 |
DEEPAK SALUJA Vs. SPG CONSUMER PRODUCT PVT LTD
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December 11, 2023 |
DEEPAK SINGH Vs. JOINT COMMISSIONER OF POLICE
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May 11, 2023 |
DEEPANSHU GOEL Vs. VIJAY TRADING CO.
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December 8, 2023 |
DEEPIKA Vs. UNION OF INDIA
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August 28, 2023 |
DEEPIKA CHAUHAN Vs. INDRA PASRICHA
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March 16, 2023 |
DEEPT SARUP AGARWAL Vs. S. RANDHIR SINGH CHANDHOK
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January 23, 2023 |
DEEPTI Vs. ANIL KUMAR
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September 19, 2023 |
DEEPTI BHARDWAJ Vs. RAJEEV BHARDWAJ
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February 9, 2023 |
DEFSYS SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
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December 6, 2023 |
DELFIN EXPO MART Vs. ROYAL REGENCY FASSIONS PVT LTD
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July 5, 2023 |
DELHI DEVELOPMENT AUTHORITY Vs. SWASTIC CONSTRUCTION CO.
|
January 30, 2023 |
DELHI DEVELOPMENT AUTHORITY Vs. JAMUNA DEVI
|
September 12, 2023 |
DELHI DEVELOPMENT AUTHORITY Vs. SANJAY KUMAR
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August 4, 2023 |
DELHI GYMKHANA CLUB Vs. COMMISSIONER
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November 17, 2023 |
DELHI INTERNATIONAL AIRPORT LIMITED Vs. UNION OF INDIA
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August 9, 2023 |
DELHI JAL BOARD Vs. HANUMAN CONSTRUCTION CO
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May 26, 2023 |
DELHI PAPER PRODUCTS CO.PVT. LTD Vs. UNION OF INDIA
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January 13, 2023 |
DELHI STATE COOPERATIVE BANK LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
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August 4, 2023 |
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CO-OPERATION Vs. SURAJ MUKHI
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February 24, 2023 |
DELHI TRANSPORT CORPORATION Vs. BALESHWAR
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August 17, 2023 |
DELHI TRANSPORT CORPORATION Vs. KARAMVIR SINGH
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October 10, 2023 |
DELHI TRANSPORT CORPORATION Vs. SANT SINGH
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May 4, 2023 |
DELHI TRANSPORT CORPORATION Vs. RAMESHWAR DAYAL
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November 1, 2023 |
DELHI TRANSPORT CORPORTION Vs. RANBIR SINNGH
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January 4, 2023 |
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. SUSHIL KUMAR
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August 16, 2023 |
DELTA TOURS AND TRAVELS Vs. UNION OF INDIA
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June 7, 2023 |
DESH PAL Vs. STATE
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May 8, 2023 |
DESH RAJ SINGH Vs. UNION OF INDIA
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February 8, 2023 |
DEV NATH YADAV Vs. STATE OF NCT OF DELHI
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March 29, 2023 |
DEV SHARAN Vs. STATE
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May 16, 2023 |
DEVENDER DAMLE Vs. CHETNA VERMA
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August 21, 2023 |
DEVENDER MANN Vs. STATE
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February 24, 2023 |
DEVENDER SEN Vs. NARCOTICS CONTROL BUREAU
|
September 6, 2023 |
DEVENDERJEET SINGH SETHI Vs. OM PRAKASH ARORA
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April 19, 2023 |
DEVENDRA PANDEY Vs. UNION OF INDIA
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March 29, 2023 |
DEVENDRA SINGH Vs. UNION OF INDIA
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March 29, 2023 |
DEVI LAL CHAHAR Vs. UNION OF INDIA
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January 23, 2023 |
DEVINDER Vs. LT. GOVERNOR
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December 7, 2023 |
DHANANJAY RATHI Vs. SHREE VASU STEELS PRIVATE LIMITED
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May 15, 2023 |
DHANPATI Vs. STATE (GOVT. OF NCT OF DELHI)
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May 29, 2023 |
DHANTO Vs. RAMESH
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March 22, 2023 |
DHANUKA AGRITECH LTD. Vs. UNION OF INDIA
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January 24, 2023 |
DHARAMPAL GUPTA Vs. LAXMI DEVI
|
January 16, 2023 |
DHARAMVIR UDAR Vs. LAND ACQUISITION COLLECTOR (SW)
|
February 7, 2023 |
DHARANIDHAR KARIMOJJI Vs. UNION OF INDIA
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January 23, 2023 |
DHARMENDER Vs. NEW DELHI MUNICIPAL COUNCIL
|
October 30, 2023 |
DHEERAJ Vs. STATE OF NCT OF DELHI
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July 7, 2023 |
DHIRAJ KUMAR Vs. R. H. AGRO OVERSEAS PVT LTD
|
August 18, 2023 |
DHIRAJ KUMAR SINGH Vs. UNION OF INDIA
|
May 1, 2023 |
DHIRENDER KUMAR Vs. BALA
|
July 13, 2023 |
DHIRENDRA PRAKASH SAXENA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
May 16, 2023 |
DHRUV GOYAL Vs. ANAND PRAKASH GOYAL
|
January 10, 2023 |
DIAMOND STAR GLOBAL SDN. BHD Vs. JOINT CONTROLLER OF PATENTS
|
March 29, 2023 |
DIGITAL COLLECTIBLES PTE LTD Vs. GALACTUS FUNWARE TECHNOLOGY PRIVATE LIMITED
|
April 26, 2023 |
DIKSHIKA MEENA Vs. UNION PUBLIC SERVICE COMMISSION
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September 14, 2023 |
DILBAGH SINGH BAINS Vs. DELHI DEVELOPMENT AUTHORITY
|
March 6, 2023 |
DILIP KUMAR Vs. GOVT. OF NCT OF DELHI
|
May 12, 2023 |
DILIP KUMAR Vs. UNION OF INDIA
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April 19, 2023 |
DINESH Vs. STATE OF NCT OF DELHI
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September 4, 2023 |
DINESH BISHNOI Vs. UNION OF INDIA
|
July 3, 2023 |
DINESH CHAHAL Vs. STATE BY DABRI POLICE STATION
|
January 16, 2023 |
DINESH KUMAR Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
October 16, 2023 |
DINESH SAIGAL Vs. MANOJ KAPOOR
|
May 6, 2023 |
DIPAK BHATTACHARYYA Vs. NATIONAL BOARD OF ACCREDITATION
|
November 16, 2023 |
DIRECTORATE OF ENFORCEMENT Vs. SH. DEV INDER BHALLA
|
October 17, 2023 |
DISHA LANGAN Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
August 18, 2023 |
DIVA SINGH Vs. ESTATE OFFICER
|
July 4, 2023 |
DIVYA Vs. STATE OF NCT OF DELHI
|
April 11, 2023 |
DIXITA GOLWALA Vs. NARCOTICS CONTROL BUREAU
|
August 25, 2023 |
DLF HOME DEVELOPERS LTD Vs. NATIONAL FACELESS ASSESSMENT CENTRE DELHI
|
October 19, 2023 |
DLF LIMITED Vs. PNB HOUSING FINANCE LIMITED
|
September 18, 2023 |
DOLBY INTERNATIONAL AB Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
|
March 14, 2023 |
DOLE NITIN MADHUKAR Vs. UNION OF INDIA
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March 2, 2023 |
DORE REALTORS PRIVATE LIMITED Vs. ICICI BANK
|
March 3, 2023 |
DORIS CHUNG GIM LIAN Vs. SHANTANU PRAKASH
|
January 24, 2023 |
DOW CHEMICAL INTERNATIONAL PVT LTD Vs. UNION OF INDIA
|
July 19, 2023 |
DPS RATHORE Vs. STATE GOVT OF NCT OF DELHI
|
February 1, 2023 |
DR. BEENA AGARWAL Vs. UNION PUBLIC SERVICE COMMISSION
|
February 22, 2023 |
DR. HANS RAJ Vs. ANAND KAMAL GOEL
|
April 28, 2023 |
DRISHTI SOFTWARE PVT. LTD. Vs. VALAYA CLOTHING PVT. LTD.
|
November 17, 2023 |
DULLI BISWAS Vs. DIVISIONAL COMMISSIONER
|
January 25, 2023 |
DURGESH Vs. STATE
|
May 24, 2023 |
EAST INDIA HOTELS LTD Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND CENTRAL GST
|
January 31, 2023 |
ECONOMICS TRANSPORT ORGANISATION LTD Vs. MOHAN INVESTMENTS AND PROPERTIES PVT LTD
|
July 3, 2023 |
EDUSPARK INTERNATIONAL PRIVATE LIMITED Vs. LAXMI PUBLICATIONS PRIVATE LIMITED
|
April 10, 2023 |
EHTESHAM QUTUBUDDIN SIDDIQUE Vs. CPIO
|
February 3, 2023 |
EIT SERVICES INDIA PRIVATE LIMITED Vs. INDIA POST PAYMENTS BANK LIMITED
|
September 18, 2023 |
ELECON ENGINEERING COMPANY LIMITED Vs. INDURE PRIVATE LIMITED
|
February 22, 2023 |
ELYON PHARMACEUTICALS PVT. LTD. Vs. REGISTRAR OF TRADEMARKS
|
August 23, 2023 |
EMMANUEL WILLIAM Vs. NARCOTICS CONTROL BUREAU
|
May 10, 2023 |
EMMSON GULF DMCC Vs. NATIONAL COOPERATIVE CONSUMER FEDERATION OF INDIA LTD.
|
February 16, 2023 |
ENGINEERING PROJECTS (INDIA) LIMITED Vs. MARRIED ACCOMMODATION PROJECT
|
May 22, 2023 |
ENGINEERING SYNDICATE Vs. DELHI DEVELOPMENT AUTHORITY
|
January 13, 2023 |
ERNST AND YOUNG LLP Vs. MEDEOR HOSPITALS LTD
|
May 1, 2023 |
ESMAIL SHEIKH Vs. UNION OF INDIA
|
May 18, 2023 |
EX CORPORAL RANBER SINGH Vs. UNION OF INDIA
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March 29, 2023 |
EX CT/GD OM PARKASH Vs. UNION OF INDIA
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July 4, 2023 |
EX INSP SARJIT SINGH Vs. UNION OF INDIA
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March 1, 2023 |
EX RECT SHUBHAM KUMAR Vs. UNION OF INDIA
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January 23, 2023 |
EX SEP SONVEER SINGH Vs. UNION OF INDIA
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April 18, 2023 |
EX SGT ASHOK KUMAR Vs. UNION OF INDIA
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February 9, 2023 |
EX SI/EXE AMIT KUMAR Vs. UNION OF INDIA
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April 11, 2023 |
EX-CONSTABLE S. JAGAOEESAN Vs. UNION OF INDIA
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August 10, 2023 |
EX-CPL BEER PAL SINGH BHATI Vs. UNION OF INDIA
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July 26, 2023 |
EX-CT/GD BASAVARAJ KOTRAPPANAVAR Vs. UNION OF INDIA
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February 24, 2023 |
EX-SI MOHAR PAL KARDAM Vs. UNION OF INDIA
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February 13, 2023 |
EX. /LNK. RADHA CHARAN SHARMA Vs. UNION OF INDIA
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January 23, 2023 |
EX.CT/DVR RAJ SINGH Vs. UNION OF INDIA
|
March 21, 2023 |
EXTRAMARKS EDUCATION INDIA PVT. LTD Vs. ROYALE CONCORDE EDUCATIONAL TRUST
|
November 6, 2023 |
FAHEEM AHMED Vs. STATE
|
May 10, 2023 |
FAIYAZ Vs. STATE
|
November 16, 2023 |
FARZANA BEGUM Vs. STATE NCT OF DELHI
|
December 12, 2023 |
FATEH CHAND BHANSALI TRADING AS PAWAN TRADING CO. Vs. VANS INC.
|
March 6, 2023 |
FDC INDIA Vs. FDC LIMITED
|
March 20, 2023 |
FEMC PRATIBHA JOINT VENTURE Vs. COMMISSIONER OF TRADE
|
September 21, 2023 |
FIITJEE LIMITED Vs. ALLEN EDUCATION AND MANAGEMENT SERVICES PVT. LTD.
|
June 12, 2023 |
FISHER AND PAYKEL HEALTHCARE LIMITED Vs. CONTROLLER OF PATENTS
|
July 14, 2023 |
FLOOR COVERS Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
January 17, 2023 |
FLOWMORE LIMITED Vs. SKIPPER LIMITED
|
February 2, 2023 |
FOOT LOCKER RETAIL Vs. GEETA KEWALANI
|
February 2, 2023 |
FOREVER TOY TRADERS ASSOCIATION Vs. UNION OF INDIA
|
February 9, 2023 |
FRESH FRUIT FLOWERS AND VEGETABLES TRADERS ASSOCIATION Vs. DIRECTORATE GENERAL OF FOREIGN TRADE
|
October 5, 2023 |
FRIGORIFICO ALLANA PVT LTD Vs. EAST DELHI MUNICIPAL CORPORATION
|
April 13, 2023 |
FTA HSRP SOLUTIONS PVT. LTD. Vs. PUNJAB NATIONAL BANK
|
November 2, 2023 |
G R BUILDERS Vs. METRO SPECIALITY HOSPITALS PVT. LTD.
|
September 26, 2023 |
G. MALARVIZHI Vs. P. SAMPATH
|
July 4, 2023 |
G.S. EXPRESS PVT. LTD Vs. NTPC LTD
|
August 16, 2023 |
GAGAN KHOKHA Vs. STATE NCT OF DELHI
|
February 3, 2023 |
GAIL GAS LIMITED Vs. SHYAM GLASS WORKS
|
July 25, 2023 |
GAIL INDIA LTD Vs. ADVANCE INFRASTRUCTURES PVT. LTD
|
October 20, 2023 |
GAJENDER SINGH NEGI Vs. ANJU NEGI
|
December 12, 2023 |
GAJENDRA SINGH SHAKYA Vs. UNION OF INDIA
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May 24, 2023 |
GALA INTERNATIONAL PVT. LTD Vs. ADDITIONAL DIRECTOR GENERAL
|
September 26, 2023 |
GANNON DUNKERLEY AND CO LTD. Vs. ZILLION INFRAPROJECTS PVT LTD.
|
August 10, 2023 |
GANNON DUNKERLEY AND COMPANY LTD. Vs. MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
|
April 17, 2023 |
GARG CONSTRUCTION COMPANY Vs. GOVT. OF NCT OF DELHI
|
January 25, 2023 |
GAURAV Vs. UNION OF INDIA
|
January 18, 2023 |
GAURAV DHANUKA Vs. SURYA MAINTENANCE AGENCY PVT LTD
|
April 17, 2023 |
GAURAV KHARB Vs. GNCT OF DELHI
|
April 28, 2023 |
GAURAV MEHTA Vs. NARCOTICS CONTROL BUREAU
|
October 31, 2023 |
GAURAV PUNDIR Vs. EQUESTRIAN FEDERATION OF INDIA
|
June 6, 2023 |
GAUTAM AWAL Vs. CBI
|
August 18, 2023 |
GAUTAM JINDAL Vs. MEENU JINDAL
|
September 12, 2023 |
GAUTAM PATHAK Vs. STATE OF NCT OF DELHI
|
December 1, 2023 |
GEA REFRIGERATION NETHERLANDS NV Vs. METALEX CRYOGENICS LIMITED
|
May 4, 2023 |
GEETA Vs. KELA DEVI
|
June 2, 2023 |
GEETA Vs. DELHI BUILDING AND OTHER CONSTRUCTION WORKERS BOARD
|
December 1, 2023 |
GEETA Vs. AJAY KUMAR MISHRA
|
December 18, 2023 |
GEETA DEVI Vs. KAVITA
|
May 11, 2023 |
GEETA OBEROI Vs. NATIONAL JUDICIAL ACADEMY
|
June 30, 2023 |
GEETA SHARMA Vs. RISHI BHARDWAJ
|
October 18, 2023 |
GEETA TANDON Vs. DR. SUNIL GOMBER
|
April 10, 2023 |
GENERAL MANAGER NORTHERN RAILWAY Vs. PIONEER PUBLICITY PVT. LTD.
|
January 6, 2023 |
GHANSHYAM PANDEY Vs. UNION OF INDIA
|
February 15, 2023 |
GIAN DEEP Vs. LAND AND DEVELOPMENT OFFICE
|
March 29, 2023 |
GINKALA MEDDILETY Vs. STATE
|
September 5, 2023 |
GIRISH KAPOOR Vs. ROOP KISHORE RASTOGI
|
September 18, 2023 |
GIRRAJ MAHARAJ COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
|
January 19, 2023 |
GLAXO GROUP LIMITED Vs. MAIDEN PHARMACEUTICALS LIMITED
|
April 6, 2023 |
GLAXO SMITHKLINE PHARMA. LTD. Vs. UOI
|
December 26, 2023 |
GLAXOSMITHKLINE PHARMACEUTICALS LTD. Vs. HORIZON BIOCEUTICALS PVT. LTD
|
April 10, 2023 |
GMR HYDERABAD VIJAYAWADA EXPRESSWAYS PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
August 28, 2023 |
GOD REJ PROPERTIES LIMITED Vs. FRONTIER HOME DEVELOPERS PRIVATE LIMITED
|
May 25, 2023 |
GOOGLE LLC Vs. GOOGLE ENTERPRISES PVT. TLD.
|
March 1, 2023 |
GOPAL CORPORATES LLP Vs. COMMISSIONER DELHII-EAST, GST-CENTRAL TAX
|
September 6, 2023 |
GOPAL DASS ESTATE AND HOUSING (P) LTD Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 29, 2023 |
GORKHA SECURITY SERVICES Vs. GOVT. OF NCT OF DELHI
|
December 19, 2023 |
GOVERNMENT OF NCT OF DELHI Vs. DILAWAR SINGH
|
December 22, 2023 |
GOVERNMENT OF NCT OF DELHI Vs. ASHOK KUMAR RAJDEV
|
September 21, 2023 |
GOVIND KRISHNA DIXIT Vs. UNION OF INDIA
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October 31, 2023 |
GOVIND RAM SINGHAL Vs. GOVT. NCT OF DELHI
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July 18, 2023 |
GOVIND SINGH Vs. M/S. SATYA GROUP PVT. LTD.
|
January 6, 2023 |
GOVT OF NCT OF DELHI Vs. SHRI PAL
|
February 24, 2023 |
GOVT OF NCT OF DLEHI Vs. NIHAL SINGH
|
July 24, 2023 |
GOVT. OF NCT OF DELHI Vs. NIDHI GOSWAMI
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March 2, 2023 |
GOVT. OF NCT OF DELHI Vs. SANGEETA JAIN
|
March 2, 2023 |
GOVT. OF NCT OF DELHI Vs. R.S SHARMA CONTRACTORS PVT. LTD
|
December 20, 2023 |
GOYAL MG GASES PVT LTD Vs. PANAMA INFRASTRUCTURE DEVELOPERS PVT LTD
|
March 29, 2023 |
GP CPT (RETD) DIPENDER KUMAR SINGH Vs. STATE OF NCT OF DELHI
|
January 10, 2023 |
GREAT NUTS IMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS DELHI
|
March 1, 2023 |
GREEN POLYMERS Vs. UNION OF INDIA
|
September 1, 2023 |
GREEN VIEW LOGISTICS Vs. COMMISSIONER OF CUSTOMS
|
January 25, 2023 |
GREENFIELDS PUBLIC SCHOOL Vs. ANCHLA
|
August 23, 2023 |
GREENLAM INDUSTRIES LIMITED Vs. SDB INFRASTRUCTURES PVT LTD
|
September 21, 2023 |
GSP CROP SCIENCE PVT LTD Vs. JAI FARM CHEMICALS PVT LTD
|
December 7, 2023 |
GTI INFOTEL PRIVATE LIMITED Vs. ML INFOMAP PRIVATE LIMITED
|
January 18, 2023 |
GUANGWEN KUANG Vs. DIRECTORATE OF ENFORCEMENT AND
|
October 13, 2023 |
GUDDU KHAN Vs. STATE NCT OF DELHI
|
December 22, 2023 |
GUJARAT JHM HOTELS LTD. Vs. RAJASTHALI RESORTS AND STUDIOS LIMITED
|
January 17, 2023 |
GULSHAN ARORA Vs. STATE OF NCT OF DELHI
|
May 1, 2023 |
GULSHER SINGH Vs. STATE
|
January 12, 2023 |
GUNEET BHASIN Vs. STATE NCT OF DELHI
|
October 31, 2023 |
GUNEET SINGH DHINGRA Vs. STATE OF NCT DELHI
|
July 4, 2023 |
GUPTA SNIZHANA GRYGORIVNA Vs. UNION OF INDIA
|
October 20, 2023 |
GURMEET SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
October 6, 2023 |
GURMEET SINGH SIDANA Vs. AMEEK SINGH SAWHNEY
|
October 6, 2023 |
GURNAM SINGH Vs. RAMA
|
January 11, 2023 |
GURPREET KAUR Vs. MANISH CHADHA
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August 2, 2023 |
GURPREET SINGH DHODY Vs. ONKAR SINGH CHADHA
|
January 18, 2023 |
GURVINDER PAL SINGH Vs. RAVINDER KAUR
|
January 5, 2023 |
GYANENDRA KUMAR Vs. STATE
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October 19, 2023 |
GYARSI Vs. STATE NCT OF DELHI
|
May 12, 2023 |
H. G. RETAIL SOLUTIONS PVT. LTD. Vs. RAJIV KUMAR SAXENA
|
May 11, 2023 |
H. P. COTTON TEXTILE MILLS LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
January 23, 2023 |
H.L. KHURANA Vs. CBI
|
August 18, 2023 |
H.S. BAJAJ Vs. SATISH CHOPRA
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July 5, 2023 |
HAKIKAT RAJ BAJAJ Vs. ROHIT BAJAJ
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February 1, 2023 |
HAKUMAT RAI Vs. MADHUR KRISHAN DHINGRA
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February 21, 2023 |
HANNY KUMAR Vs. ANU GUPTA
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August 1, 2023 |
HANS RAJ Vs. ANAND KAMAL GOEL
|
April 28, 2023 |
HANSRAJ Vs. COMMISSIONER OF POLICE
|
July 12, 2023 |
HANSRAJ BANSAL Vs. STATE
|
September 12, 2023 |
HANSRAJ GANGWAL Vs. GAJENDER SINGH
|
March 20, 2023 |
HARCHARAN SINGH Vs. DIRECTOR OF EDUCATION
|
February 17, 2023 |
HARE KRISHNA PATHAK Vs. KENDRIYA VIDYALAYA SANGATHAN
|
December 22, 2023 |
HARENDER KUMAR Vs. STATE (NCT OF DELHI)
|
May 10, 2023 |
HARESH KUMAR CHOUDHARY Vs. STATE NCT OF DELHI
|
March 29, 2023 |
HARGURSHARAN SINGH Vs. AMRINDER KAUR
|
November 20, 2023 |
HARI GOPAL Vs. SUSHIL KUMAR
|
January 16, 2023 |
HARI RAM TIWARI Vs. NEW DELHI MUNICIPAL COUNCIL
|
July 25, 2023 |
HARINDER DHINGRA Vs. INDIAN OVERSEAS BANK
|
August 1, 2023 |
HARISH NARAIN MATHUR Vs. STATE
|
March 24, 2023 |
HARISH TIWARI Vs. STATE OF NCT OF DELHI
|
July 14, 2023 |
HARJEET KAUR Vs. STATE
|
April 6, 2023 |
HARJIT SINGH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, NEW DELHI
|
February 10, 2023 |
HARKESH KUMAR DANG Vs. TAMANNA DANG
|
January 12, 2023 |
HARKIRAT SINGH SODHI Vs. ORAM FOODS PVT LIMITED
|
June 28, 2023 |
HARLEEN ANAND Vs. BHAI SARDAR SINGH
|
July 27, 2023 |
HARPAL SINGH Vs. MAYA DEVI
|
October 18, 2023 |
HARPREET SINGH Vs. UNION OF INDIA
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February 2, 2023 |
HARPREET SINGH Vs. STATE NCT OF DELHI
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October 20, 2023 |
HARSH AJAY SINGH Vs. UNION OF INDIA
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February 27, 2023 |
HARSH VARDHAN Vs. ALNA BIOTECH PVT LIMITED
|
September 4, 2023 |
HARYANA CARROM ASSOCIATION Vs. ALL INDIA CARROMM FEDERATION
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April 6, 2023 |
HARYANA JEWELLERS Vs. KUSHAL INFRAPROJECT INDUSTRIES (INDIA) LTD
|
September 27, 2023 |
HARYANA ROADWAYS Vs. YUNUS KHAN
|
March 21, 2023 |
HASHMAT MOHAMMADI Vs. STATE, NCT OF DELHI
|
September 21, 2023 |
HDA FLAVOURS PVT LTD Vs. DADDYS HOSPITALITY PVT LTD
|
November 6, 2023 |
HDFC ERGO GENERAL INS. CO. LTD. Vs. BINDU PASWAN
|
February 10, 2023 |
HELPING HANDS JAIPUR SOCIETY Vs. UNION OF INDIA
|
May 11, 2023 |
HEMA GUSAIN Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
November 29, 2023 |
HEMANT KUMAR Vs. SASHASTRA SEEMA BAL
|
March 20, 2023 |
HENA PARVEEN Vs. STATE NCT OF DELHI
|
December 21, 2023 |
HERSHEY COMPANY Vs. DILIP KUMAR BACHA, TRADING AS SHREE GANESH NAMKEEN
|
July 5, 2023 |
HERSHEY INDIA PRIVATE LIMITED Vs. RAJENDRA PRASAD
|
June 27, 2023 |
HIGHWAYS ENGINEERING CONSULTANT Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
October 20, 2023 |
HIMALAYA WELLNESS COMPANY Vs. ABONY HEALTHCARE LIMITED
|
October 17, 2023 |
HIMALAYA WELLNESS COMPANY Vs. WIPRO ENTERPRISES PRIVATE LIMITED
|
July 12, 2023 |
HIMANSHU Vs. STATE OF NCT OF DELHI
|
May 24, 2023 |
HIMANSHU KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
|
September 13, 2023 |
HIMANSHU MONGIA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
August 8, 2023 |
HIMANSHU SINGH Vs. STATE
|
February 8, 2023 |
HIMMAT SINGH CHAUHAN Vs. UNION OF INDIA
|
February 8, 2023 |
HINDUSTAN CONSTRUCTION CO. LTD. Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD.
|
February 13, 2023 |
HINDUSTAN ZINC LTD. Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
|
January 24, 2023 |
HITACHI ENERGY INDIA LIMITED Vs. STERLITE POWER TRANSMISSION LIMITED
|
February 28, 2023 |
HITESH GOLA Vs. ROYAL BANK OF SCOTLAND, INDIA (RBS)
|
March 2, 2023 |
HITESH PRATAP SINGH CHAUHAN Vs. STATE NCT OF DELHI
|
April 24, 2023 |
HMT L THAMOTHARAN Vs. UNION OF INDIA
|
February 23, 2023 |
HOM KARAN Vs. STATE, GOVT. OF NCT OF DELHI
|
July 18, 2023 |
HOMEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA
|
March 1, 2023 |
HSIL LTD Vs. MANISH VIJ
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May 2, 2023 |
HUA SENG CHEW (CHAIRMAN OF JAI RADHA RAMAN EDUCATION SOCIETY) Vs. AI RADHA RAMAN EDUCATION SOCIETY (THROUGH ITS CHAIRMAN AND PRESIDENT)
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April 19, 2023 |
HUHTAMAKI OYJ Vs. CONTROLLER OF PATENTS
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May 26, 2023 |
HUMANITY LIFE EXTENSION LLC Vs. UNION OF INDIA
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July 20, 2023 |
IB AND W COMMUNICATION P. LTD Vs. AMRIT WORLD WIDE LTD
|
November 23, 2023 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DHARMENDER BHATI
|
July 27, 2023 |
IDBI BANK Vs. SHREE GANPATI TRADERS
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July 3, 2023 |
IDEAL BROADCASTING INDIA PVT. LTD Vs. UNION OF INDIA
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May 29, 2023 |
IDFC FIRST BANK LIMITED Vs. UNION OF INDIA
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November 1, 2023 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. MUNNA KUMAR
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February 13, 2023 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. RAMA JAIN
|
March 21, 2023 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SUNITA RANI
|
September 6, 2023 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. SATISH CHANDER MADHOK
|
February 17, 2023 |
IFFCO-TOKIO GENERAL INS. CO Vs. UMA DEVI
|
May 24, 2023 |
IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. ANJU
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September 11, 2023 |
IHT NETWORK LIMITED Vs. SACHIN BHARDWAJ
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June 8, 2023 |
IKRA KHAN Vs. JAMIA MILLIA ISLAMIA
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January 13, 2023 |
IMPACT SELECTOR INTERNATIONAL LLC Vs. CONTROLLER OF PATENTS
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January 17, 2023 |
IMPRESARIO ENTERTAINMENT AND HOSPITALITY PVT. LTD. Vs. ORANGEBELLY FOOD AND BEVERAGES PVT. LTD.
|
April 28, 2023 |
IMRAN KHAN Vs. TRIBHUBHAN MANDAL
|
March 16, 2023 |
IN THE MATTER OF : AHLCON PUBLIC SCHOOL Vs. OMITA MAGO
|
January 24, 2023 |
IN THE MATTER OF: MRS SHARDA RELAN Vs. STATE
|
July 17, 2023 |
IN THE MATTER OF: RANJEET SINGH Vs. COMMISSIONER OF MCD
|
January 24, 2023 |
IN THE MATTER OF: UNION OF INDIA Vs. VIJAY KUMAR
|
January 24, 2023 |
IN THE MATTER OF: UNITED INDIA INSURANCE CO. LTD. Vs. SIMA DEVI
|
January 16, 2023 |
IN THE MATTER OF: UNITED POLY ENGINEERING PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
|
January 24, 2023 |
INDEEN BIO POWER LTD Vs. EFS FACILITIES SERVICES INDIA PVT LTD
|
July 7, 2023 |
INDEPENDENT THOUGHT Vs. UNION OF INDIA
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May 3, 2023 |
INDER SINGH SOLANKI Vs. DEVENDER SEHRAWAT
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February 2, 2023 |
INDER VEER SINGH Vs. DIRECTOR GENERAL CISF
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April 5, 2023 |
INDIA SKILLS PVT. LTD Vs. NEERAJ KUMAR PATHAK
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May 30, 2023 |
INDIA TOURISM DEVELOPMENT CORPORATION Vs. BAJAJ ELECTRICALS LTD.
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January 13, 2023 |
INDIABULLS HOUSING FINANCE LTD Vs. SHIPRA ESTATE LTD
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February 21, 2023 |
INDIAN AGRO & RECYCLED PAPER MILLS ASSOCIATION Vs. TAFCON PROJECTS(INDIA) PVT LTD
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November 7, 2023 |
INDIAN NATUROPATHY AND YOGA GRADUATES MEDICAL ASSOCIATION Vs. UNION OF INDIA
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October 12, 2023 |
INDIAN OIL CORPORATION LIMITED Vs. RAVINDRA SINGH
|
November 7, 2023 |
INDIAN OIL CORPORATION LTD. Vs. INSTITUTE OF GEO INFORMATICS PVT. LTD.
|
January 10, 2023 |
INDIWAR PARIJAT Vs. NATIONAL INSURANCE COMPANY LTD
|
December 14, 2023 |
INDRAJ Vs. GOVT. OF NCT OF DELHI
|
January 19, 2023 |
INDRAPRASTHA POWER GENERATION CO LTD. Vs. BIJENDER SINGH MEENA
|
November 1, 2023 |
INDU BANSAL Vs. APRA BUILDERS LTD
|
May 4, 2023 |
INDUSTRIA CHIMICA ADRIATICA Vs. UNION OF INDIA
|
December 12, 2023 |
INLAND WATERWAYS AUTHORITY OF INDIA Vs. REACH DREDGING LTD. (RDL) AND GAYATRI PROJECTS (P) LTD.
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January 17, 2023 |
INNOCENT DURU Vs. STATE
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December 22, 2023 |
INOX AIR PRODUCTS PRIVATE LIMITED Vs. AIR LIQUIDE NORTH INDIA PRIVATE LIMITED
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March 24, 2023 |
INOX AIR PRODUCTS PRIVATE LIMITED Vs. ARUN RATHI
|
July 5, 2023 |
INSP/GD JITENDER SINGH Vs. UNION OF INDIA
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January 17, 2023 |
INTEGRATED MEDICAL ASSOCIATION (AYUS) Vs. GOVERNMENT OF NCT OF DELHI
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January 20, 2023 |
INTELLI CARE Vs. ROOTS MULTICLEAN LTD
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August 18, 2023 |
INTER IKEA SYSTEMS BV Vs. BR RETAIL INDIA PRIVATE LIMITED
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June 1, 2023 |
INTER IKEA SYSTEMS BV Vs. QUESS CORP LIMITED
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October 19, 2023 |
INTER UNIVERSITY ACCELERATOR CENTRE Vs. MANISHA RANI
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August 3, 2023 |
INTERCONTINENTAL GREAT BRANDS Vs. PARLE PRODUCT PRIVATE LIMITED
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February 10, 2023 |
INTERCONTINENTAL GREAT BRANDS LLC Vs. PARLE PRODUCT PRIVATE LIMITED
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November 3, 2023 |
INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD. Vs. RUBY TOUR SERVICES PVT. LTD.
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April 10, 2023 |
INTEX TECHNOLOGIES (INDIA) LTD Vs. TELEFONAKTIEBOLAGET L M ERICSSON
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March 29, 2023 |
INVENT ASSETS SECURITIZATION AND RECONSTRUCTION PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
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November 17, 2023 |
ION EXCHANGE (INDIA) LTD. Vs. DOOSAN POWER SYSTEMS INDIA PVT. LTD.
|
January 24, 2023 |
IPSAA HOLDINGS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSINER, EPFO
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April 17, 2023 |
IQBAL SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE
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March 6, 2023 |
IQBAL SINGH Vs. NARESH KUMAR
|
December 1, 2023 |
IRCON INTERNATION LTD. Vs. PROGRESSIVE INFOTECH PRIVATE LIMITED
|
March 15, 2023 |
IRCON INTERNATIONAL LIMITED Vs. UNION OF INDIA RAILWAY COACH FACTOR
|
February 24, 2023 |
IRCON INTERNATIONAL LTD. Vs. PNC-JAIN CONSTRUCTION CO. (JV)
|
January 27, 2023 |
IRSHAD AHMAD Vs. SUKHE SINGH
|
December 11, 2023 |
ISHA Vs. STATE (NCT OF DELHI)
|
January 18, 2023 |
ISHRAR AHMAD Vs. STATE
|
March 20, 2023 |
ISHWAR BABURAO SURYAVANSHI Vs. UNION OF INDIA
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January 17, 2023 |
ISLAM KHAN Vs. UNION OF INDIA
|
January 18, 2023 |
ITALIAN THAI DEVELOPMENT Vs. NTPC LTD
|
November 17, 2023 |
ITC LIMITED Vs. PHILIP MORRIS PRODUCTS S.A.
|
May 23, 2023 |
ITD CEMENTATION INDIA LIMITE Vs. SSJV-ZVS JOINT VENTURE
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March 7, 2023 |
J. BALAJI Vs. HINDU, NEW DELHI
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August 29, 2023 |
J.H.JEWELERS Vs. UMED CHINDALIYA
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July 11, 2023 |
J.S. MALIK Vs. ENERGY INFRASTRUCTURE (INDIA) LTD.
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January 11, 2023 |
JAGANNATH NAIK Vs. INSPECTOR GENERAL OF POLICE
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March 15, 2023 |
JAGAT NARAYAN Vs. CENTRAL BUREAU OF INVESTIGATION
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September 27, 2023 |
JAGAT RAM TANWAR Vs. STATE
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August 21, 2023 |
JAGBIR Vs. STATE
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January 13, 2023 |
JAGBIR SINGH MALIK Vs. ENERGY INFRASTRUCTURE INDIA LTD.
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April 11, 2023 |
JAGDISH Vs. STATE
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June 26, 2023 |
JAGDISH KAUR Vs. POOJA VERMA
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January 19, 2023 |
JAGJIT SHARMA Vs. STATE OF NCT OF DELHI
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May 12, 2023 |
JAGMOHAN SINGH Vs. STATE OF NCT OF DELHI
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December 8, 2023 |
JAGMOHAN SINGH (SENIOR CITIZEN) Vs. MUNICIPAL CORPORATION OF DELHI
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June 28, 2023 |
JAGMOHAN VISHWAKARMA Vs. UNION OF INDIA
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July 31, 2023 |
JAGVIR SINGH RANA Vs. SDM/RA (MODEL TOWN) DELHI
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March 16, 2023 |
JAHANGIR ALOM Vs. UNION OF INDIA
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March 1, 2023 |
JAI A. DEHADRAI Vs. GOVERNMENT OF NCT OF DELHI
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February 16, 2023 |
JAI GURUDEV TEXTILE AGENCIES Vs. SURYA PROCESSORS PRIVATE LIMITED
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May 29, 2023 |
JAI KUMAR Vs. MEENAKSHI
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July 18, 2023 |
JAI NARAYAN Vs. STATE
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September 6, 2023 |
JAI NARAYAN PRASAD Vs. UNION OF INDIA
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January 27, 2023 |
JAI PARKASH TYAGI Vs. MCD
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January 18, 2023 |
JAI PRAKASH JAIN Vs. DINESH KUMAR GUPTA
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February 21, 2023 |
JAI PRAKASH NARAYAN APEX TRAUMA CENTRE Vs. SPARKLE ASSOCAITES
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August 1, 2023 |
JAI PRAKASH SINGHAL Vs. STATE OF NCT OF DELHI
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April 18, 2023 |
JAI RAJ Vs. JAI PRAKASH
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July 13, 2023 |
JAI SINGH Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 13, 2023 |
JAI SINGH Vs. GOVERNMENT OF NCT OF DELHI
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May 29, 2023 |
JAIN CO-OPERATIVE BANK LTD. Vs. PUNEET JAIN
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March 28, 2023 |
JAIN SHIKANJI PRIVATE LIMITED Vs. SATISH KUMAR JAIN
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March 1, 2023 |
JAN ALAM Vs. REKHA
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April 10, 2023 |
JANE KAUSHIK Vs. LIEUTENANT GOVERNOR, NCT OF DELHI
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January 20, 2023 |
JANHAVI DEOSKAR Vs. STATE
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July 27, 2023 |
JASMIN SINGH Vs. JASBIR SINGH
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April 18, 2023 |
JASVEER LAL GOUR Vs. DELCAP FINANCIAL SERVICES PVT. LTD.
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April 10, 2023 |
JASWANT RAI MITTAL Vs. GOVERNMENT NCT OF DELHI
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January 18, 2023 |
JATIN SHARMA Vs. ARMY GROUP INSURANCE FUND
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February 23, 2023 |
JATINDER PAHWA Vs. MUNICIPAL CORPORATION OF DELHI
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May 18, 2023 |
JAUHARI LAL Vs. GURUDEV ASHRAM TRUST
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March 29, 2023 |
JAVED Vs. STATE GOVT OF NCT OF DELHI
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May 29, 2023 |
JAYANTI DEVI Vs. GOVT OF NCT OF DELHI
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February 10, 2023 |
JAYAVEER SINGH Vs. JITENDER
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November 23, 2023 |
JEEWAN MONDAL Vs. STATE NCT OF DELHI
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January 4, 2023 |
JERRY AKUBUEZE NWAMA Vs. STATE, NCT OF DELHI
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January 30, 2023 |
JIGYASA GUPTA Vs. GOVERNMENT OF NCT OF DELHI
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March 2, 2023 |
JINDAL EXPORTS AND IMPORTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 26, 2023 |
JINDAL STAINLESS (HISAR) LTD Vs. SUNCITY SHEETS PRIVATE LIMITED
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January 30, 2023 |
JINDAL STAINLESS LTD. Vs. UNION OF INDIA
|
February 8, 2023 |
JITENDER AHLAWAT Vs. UNION OF INDIA
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April 11, 2023 |
JITENDER ALIAS VIKASH ALIAS ALLU Vs. STATE OF DELHI
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June 26, 2023 |
JITENDER PALIWAL Vs. AJAY MAURYA
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February 9, 2023 |
JITENDRA KUMAR Vs. STATE
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December 18, 2023 |
JITENDRA PAL SINGH Vs. UNION OF INDIA
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January 16, 2023 |
JIWAND SINGH AND SONS Vs. SPECIAL COMMISSIONER OF TRADE AND TAXES
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January 19, 2023 |
JOGINDER CHADHA Vs. VISHNU KUMAR
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March 6, 2023 |
JOSEPH VARGHESE Vs. UNION OF INDIA
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March 23, 2023 |
JUPITER RUBBER PVT. LTD Vs. UNION OF INDIA
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September 21, 2023 |
JUST DIAL LIMITED Vs. LOCAL SEARCH SOLUTIONS PRIVATE LIMITED
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January 31, 2023 |
JUTLA & CO. Vs. COMMISSIONER OF VAT
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February 9, 2023 |
JYOTI Vs. DEEPAK PANCHAL
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October 18, 2023 |
JYOTI SINGH Vs. NAND KISHORE
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April 11, 2023 |
K. C. SHARMA COMPANY Vs. UNION OF INDIA
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January 19, 2023 |
K. DHANALAKSHMI Vs. CENTRAL BUREAU OF INVESTIGATION
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January 11, 2023 |
K. MURUGAN Vs. DELHI BUILDING
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April 13, 2023 |
K. P. RAO Vs. UNION OF INDIA
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February 10, 2023 |
K. SURESH Vs. AGNIBH MUDI
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December 8, 2023 |
K. Z. KHAN Vs. NATIONAL COMMISSION FOR WOMEN
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February 9, 2023 |
K.V. BRAHMAJI RAO Vs. UNION OF INDIA
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September 4, 2023 |
KAILASH Vs. STATE OF NCT OF DELHI
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January 19, 2023 |
KAILASH CHEMISTS Vs. UNION OF INDIA
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July 19, 2023 |
KALINGA COMMERCIAL CORPORATION LTD Vs. STEEL AUTHORITY OF INDIA
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June 2, 2023 |
KALPANA DEVI Vs. UNION OF INDIA
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April 12, 2023 |
KALU Vs. STATE GNCT OF DELHI
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September 22, 2023 |
KAMAL KANT Vs. UNION OF INDIA
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June 1, 2023 |
KAMAL KISHORE KHULLAR Vs. SUDERSHAN KHANNA
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August 18, 2023 |
KAMAL NARAIN KAPOOR Vs. UMA SHANKAR KAPOOR
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November 21, 2023 |
KAMAL RANA Vs. ANJU SINGH
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May 10, 2023 |
KAMAL SINGH BISHT Vs. UNION OF INDIA
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April 17, 2023 |
KAMDHENU LTD Vs. REGISTRAR OF TRADE MARKS
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July 6, 2023 |
KAMESHWARI DEVI Vs. STATE (GOVT. OF NCT OF DELHI)
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January 10, 2023 |
KAMLESH Vs. UNION OF INDIA
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July 24, 2023 |
KAMLESH Vs. STATE
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January 5, 2023 |
KAMLESH Vs. STATE OF NCT OF DELHI
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December 21, 2023 |
KAMLESH KUMAR Vs. UNION OF INDIA
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July 10, 2023 |
KAMLESH SHARMA Vs. YOGENDER KUMAR SHARMA
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August 8, 2023 |
KANTA Vs. GURVINDER KAPOOR
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December 5, 2023 |
KANWAL KISHORE NAGPAL Vs. BRAHM DEV SHARMA
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March 22, 2023 |
KANWAL KISHORE NAGPAL Vs. BRAHM DEV SHARMA
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March 23, 2023 |
KANWAR NITISH Vs. STATE OF NCT OF DELHI
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July 12, 2023 |
KAPIL Vs. STATE (NCT OF DELHI)
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January 16, 2023 |
KAPIL TANEJA Vs. STATE
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January 11, 2023 |
KAPOOR CHAND GUPTA Vs. STATE
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June 1, 2023 |
KAPTAN Vs. UNION OF INDIA
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January 19, 2023 |
KARAN Vs. STATE
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September 19, 2023 |
KARAN Vs. STATE (GOVT. OF NCT OF DELHI)
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September 18, 2023 |
KARAN ANTIL Vs. HIGH COURT OF DELHI
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April 10, 2023 |
KARAN PAL SINGH Vs. ARC ARORA PROJECTS PRIVATE LIMITED
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April 18, 2023 |
KARANTI GOYAL Vs. MINISTRY OF ENVIRONMENT
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February 7, 2023 |
KARNATAKA BANK LIMITED Vs. UNION OF INDIA
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April 5, 2023 |
KASHIF Vs. NARCOTICS CONTROL BUREAU
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May 18, 2023 |
KASHYAPI L. & N. JV Vs. UNION OF INDIA
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January 24, 2023 |
KAVITA Vs. DELHI HIGH COURT
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May 15, 2023 |
KAVITA Vs. VIJAY
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December 12, 2023 |
KAVITA TYAGI Vs. SUNIL KUMAR TYAGI
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September 6, 2023 |
KAZI BASHIR RAHAMAN Vs. RAMINDER SINGH
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November 16, 2023 |
KEC INTERNATIONAL LIMITED Vs. WESTERN RAILWAYS
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February 16, 2023 |
KEDAR SHARMA Vs. UNION OF INDIA
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February 17, 2023 |
KENECHUKWU JOSEPH Vs. STATE
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September 21, 2023 |
KENT RO SYSTEMS LIMITED Vs. BAJRANG IMPEX PRIVATE LIMITED
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January 20, 2023 |
KESHAW SANYASI GAWO SHEWASHARAM . Vs. GOVERNMENT OF NCT, NEW DELHI
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February 10, 2023 |
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. ROOPIKA RASTOGI
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March 2, 2023 |
KHAJAN SINGH Vs. UNION OF INDIA
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January 27, 2023 |
KHANNA Vs. S. C. KHANEJA
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May 24, 2023 |
KHANUJA EXPORTS & FINANCE PVT. LTD. Vs. MR. NALLAPANENI NAGESHWARA RAO
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May 29, 2023 |
KHIMJI BHAI Vs. UNION OF INDIA
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October 13, 2023 |
KHOIRAM RANJIT SINGH Vs. STATE (NIA)
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September 21, 2023 |
KHUSHALI CHUGH Vs. VAYKKAKKARA SANKARA NARAYANAN
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January 27, 2023 |
KHUSHI RAM Vs. RADHA KISHAN
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April 11, 2023 |
KIDDE INDIA LTD. Vs. NATIONAL THERMAL POWER CORPN. LTD.
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February 7, 2023 |
KIRAN BALA Vs. UNION OF INDIA
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April 18, 2023 |
KIRAN JAIN Vs. GOVT OF NCT OF DELHI
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October 10, 2023 |
KIRAN JYOT MAINI Vs. ANISH PRAMOD PATEL
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December 1, 2023 |
KIRAN KUMAR Vs. UNION OF INDIA
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April 17, 2023 |
KIRAN KUMAR Vs. UNION OF INDIA
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January 17, 2023 |
KIRAN THAKUR Vs. RESIDENT COMMISSIONER BIHAR BHAVAN
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May 18, 2023 |
KIRTI Vs. TATA POWER DELHI DISTRIBUTION LIMITED
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November 16, 2023 |
KISHOR BANDEKAR Vs. MAHESH CANDOLKAR
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July 6, 2023 |
KISHORE KUMAR Vs. STATE
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May 25, 2023 |
KLEENOIL FILTRATION INDIA PVT LTD Vs. UDIT KHATRI
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January 5, 2023 |
KOHLI SPORTS PRIVATE LIMITED Vs. ASHI SPORTS
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December 1, 2023 |
KOMAL DHAWAN Vs. HIGH COURT OF DELHI
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January 17, 2023 |
KOMAL GANATRA Vs. NEW DELHI PALIKA PARISHAD SAMAJ KALYAN SAMITI
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July 4, 2023 |
KOSHAR ALI Vs. STATE OF DELHI
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January 5, 2023 |
KOTAK MAHINDRA BANK LTD Vs. HASSAD FOOD COMPANY Q S C
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December 12, 2023 |
KRBL LIMITED Vs. VIKRAM ROLLER FLOUR MILLS LIMITED
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January 19, 2023 |
KRISHAN GABA Vs. STATE (NCT OF DELHI)
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November 9, 2023 |
KRISHAN KUMAR SINGH Vs. UNION OF INDIA
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June 2, 2023 |
KRISHAN LAL KUMAR Vs. MEDICAL COUNCIL OF INDIA
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August 31, 2023 |
KRISHANA VIHAR (WEST) WELFARE ASSOCIATION Vs. COMMISSIONER, SOUTH DELHI MUNICIPAL CORPORATION
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March 15, 2023 |
KRISHNA Vs. VINOD KUMAR
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November 1, 2023 |
KRISHNA Vs. STATE OF NCT OF DELHI
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November 21, 2023 |
KRISHNA KANT Vs. STATE
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April 5, 2023 |
KRITIKA AGARWAL Vs. UNION OF INDIA
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July 18, 2023 |
KULBHUSHAN CHOPRA Vs. YOGESH CHOPRA
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November 17, 2023 |
KULDEEP KUMAR CONTRACTOR Vs. HINDUSTAN PREFAB LIMITED
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February 24, 2023 |
KULDEEP SINGH Vs. STATE OF NCT OF DELHI
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January 17, 2023 |
KULDEEP SINGH HOODA Vs. NARENDER MEHLAWAT
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March 7, 2023 |
KULDIP KUMAR BAMOTRA Vs. MUNICIPAL CORPORATION OF DELHI
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June 2, 2023 |
KULVINDER SINGH GEHLOT Vs. PARMILA
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August 22, 2023 |
KULWANT RAJ Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
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May 4, 2023 |
KUMARI LAXMI Vs. RAMA DEVI
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October 20, 2023 |
KUNAAL PRASAD Vs. UNION OF INDIA MINISTRY OF PLANNING
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November 3, 2023 |
KUNDAN LAL MAHESH CHAND Vs. PADAM CHAND JAIN
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March 10, 2023 |
KUNDAN SINGH Vs. STATE GOVT. OF NCT DELHI
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December 22, 2023 |
KUNDAN TIWARI Vs. STATE
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November 17, 2023 |
KUNWAR MOHAMMED ALI KHAN Vs. DG CISF
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April 5, 2023 |
KUSH KALRA Vs. UNION OF INDIA
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July 27, 2023 |
KUSH SHARMA Vs. STATE N. C. T. OF DELHI
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January 25, 2023 |
KUSUM Vs. STATE NCT OF DELHI
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July 31, 2023 |
LABORATOIRES EXPANSCIENCE Vs. SEAGULL PHARMACEUTICALS PVT LTD
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February 17, 2023 |
LAGADAPATI MADHUSUDHAN RAO Vs. STATE BANK OF INDIA
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April 5, 2023 |
LAKHBIR SINGH Vs. KAWALJEET SINGH BHATIA
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November 24, 2023 |
LAL CHAND Vs. STATE
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July 28, 2023 |
LAL VEDANT NATH SHAH DEO Vs. STATE (NCT OF DELHI)
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February 8, 2023 |
LALIT DHARAMCHAND KAPUR Vs. SURESH KUMAR
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January 17, 2023 |
LALIT KUMAR ARORA Vs. STATE
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May 26, 2023 |
LAMBODER JHA Vs. GOVT NCT OF DELHI
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December 7, 2023 |
LANCERS NETWORK LTD Vs. RAKHI VARMA
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April 28, 2023 |
LANDMARK PROPERTY DEVELOPMENT AND COMPANY LIMITED Vs. ANSAL PROPERTIES & INFRASTRUCTURE LIMITED
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August 8, 2023 |
LATA KUMARI Vs. OM PRAKASH MANDAL
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August 16, 2023 |
LAXMI Vs. KANHAIYA LAL GUPTA & ORS
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July 31, 2023 |
LAXMI Vs. STATE
|
November 2, 2023 |
LAXMI BALMIKI Vs. NEW INDIA ASSURANCE CO LTD.
|
October 17, 2023 |
LAXMI KOHLU GHAR Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADE MARKS AND REGISTRAR OF TRADE MARKS
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November 22, 2023 |
LAXMI TRADERS Vs. SHANTI PANDEY
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January 10, 2023 |
LHINGNEIHAT LHOUVUM Vs. NARCOTICS CONTROL BUREAU
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July 25, 2023 |
LIBERTY FOOTWEAR COMPANY Vs. LIBERTY INTERNATIONAL
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January 10, 2023 |
LINTAS INDIA PVT. LTD. Vs. PRASAR BHARTI
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January 18, 2023 |
LITE BITE TRAVEL FOODS PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS
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January 18, 2023 |
LIVE LAW MEDIA PVT LTD Vs. TIYA LAW LIBRARY
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January 27, 2023 |
LIYAKAT ALI Vs. STATE OF NCT DELHI
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June 26, 2023 |
LOADSTAR EQUIPMENT LTD Vs. CONTAINER CORPORATION OF INDIA LTD
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July 4, 2023 |
LOIL OVERSEAS FOODS LTD Vs. MGR HOLDING
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December 7, 2023 |
LOUIS VUITTON MALLETIER Vs. SANTOSH
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April 18, 2023 |
LOUIS VUITTON MALLETIER Vs. CAPITAL GENERAL STORE
|
February 6, 2023 |
LOVELESH SINGHAL PROP SHIVANI OVERSEAS Vs. COMMISSIONER, DELHI GOODS AND SERVICES TAX
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December 5, 2023 |
LT FOODS LIMITED Vs. SARASWATI TRADING COMPANY
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January 30, 2023 |
LT MR DEV DUTT SHARMA Vs. MANAGING SOCIETY NATIONAL PUBLIC SCHOOL
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March 10, 2023 |
LT. CDR. VIKRANT MALHAN Vs. UNION OF INDIA
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February 21, 2023 |
LUCKY Vs. STATE OF NCT OF DELHI
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August 23, 2023 |
LUCKY PANCHAL Vs. PREM LATA
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February 27, 2023 |
LUXEMBOURG BRANDS S.A R.L Vs. G.M PENS INTERNATIONAL PVT. LTD.
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February 10, 2023 |
LYDIA MONICA JOHN Vs. GOVERNMENT OF NCT OF DELHI
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July 7, 2023 |
M PROSECUTRIX Vs. STATE OF NCT OF DELHI
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April 5, 2023 |
M. A. ANSARI Vs. UNION OF INDIA
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February 17, 2023 |
M. K. ENTERPRISES Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT ORPORATION LIMITED
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January 24, 2023 |
M. S. KAVITRA EXPORTS PVT LTD Vs. M S KAAYA U K LTD
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August 1, 2023 |
M. S. TALWAR AUTO GARAGES PRIVATE LIMITED Vs. M S VE COMMERCIAL VEHICLES LIMITED
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August 14, 2023 |
M. SAMUNDRA SINGH Vs. UNION OF INDIA
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February 2, 2023 |
M.C.D. Vs. RAVINDER KUMAR
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February 28, 2023 |
M.G. RAMACHANDRAN Vs. RATNA KAPUR
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April 17, 2023 |
M.K. CHAUDHURY Vs. UNION OF INDIA
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February 22, 2023 |
M.R. JUNEJA I & S(P) LTD Vs. R.M. ISPAT PVT.LTD.
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March 14, 2023 |
M/S MKU LTD Vs. UNION OF INDIA
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November 6, 2023 |
M/S OM GEMS AND JEWELLERY Vs. PRINCIPAL COMMISSIONER, DIRECTORATE OF INTERNATIONAL CUSTOMS, FREE TRADE
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December 14, 2023 |
M/S WELL PROTECT MANPOWER SERVICES PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY
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February 23, 2023 |
M/S. DARZI ON CALL Vs. SUNIL MITTAL
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July 5, 2023 |
M/S. ESCORTS LTD Vs. SUDHIR KUMAR
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July 4, 2023 |
M/S. GRAND MUMTAZ HOTEL AND RESORT Vs. DEPUTY COMMISSIONER NORTH EAST GOVERNMENT OF NCT OF DELHI
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July 5, 2023 |
M/S. LARSEN & TOUBRO LIMITED Vs. PUBLIC WORKS DEPARTMENT
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July 4, 2023 |
M/S. LAXMI TRADERS Vs. SHANTI PANDEY
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January 10, 2023 |
M/S. PREMIER ENTERPRISES Vs. OFFICE OF THE COMMISSIONER OF INDUCTRIES
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July 4, 2023 |
M/S. REAL APT SOLUTIONS Vs. UNION OF INDIA
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July 12, 2023 |
M/S. SUPERB MINERALS INDIA PVT. LTD. Vs. UNION OF INDIA
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May 1, 2023 |
M/S. TATA IRON & STEEL CO. LTD Vs. M/S. JHALANI TOOLS INDIA LTD
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July 19, 2023 |
MACLEODS PHARMACEUTICALS LIMITED Vs. SKYNET PLACEMENTS
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March 2, 2023 |
MACLEODS PHARMACEUTICALS LIMITED Vs. AAREEN HEALTHCARE PRIVATE LIMITED
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January 23, 2023 |
MADHU BALA Vs. STATE
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June 26, 2023 |
MADHU SUDAN SHARMA Vs. OMAXE LTD
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November 6, 2023 |
MADHU VACHASPATI INSTITUTE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
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January 19, 2023 |
MADHURI GOEL Vs. CHANDRA PRAKASH
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December 8, 2023 |
MAGPIE GLOBAL PVT. LTD. Vs. UNION OF INDIA
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January 25, 2023 |
MAHABIR SINGH Vs. UNION OF INDIA
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January 16, 2023 |
MAHADEV ENTERPRISES Vs. COMMISSIONER OF VAT
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January 20, 2023 |
MAHAJAN INDUSTRIES PVT. LTD. Vs. GAON SABHA CHATTARPUR
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January 4, 2023 |
MAHAL SINGH Vs. STATE OF DELHI
|
September 1, 2023 |
MAHALAKSHMI PAVANI Vs. UCO BANK
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December 7, 2023 |
MAHALAXMI EXPORTS Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX
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September 26, 2023 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. CANARA BANK
|
February 28, 2023 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. RALHAN CONSTRUCTION COMPANY
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January 31, 2023 |
MAHANAGAR TELEPHONE NIGAM LTD. Vs. UNION OF INDIA
|
April 6, 2023 |
MAHARAJA SALT WORKS CO. PVT. LTD. Vs. DCM SHRIRAM CREDIT INVESTMENTS LIMITED
|
April 12, 2023 |
MAHAVIR SR. MODEL SCHOOL Vs. DIRECTORATE OF EDUCATION
|
March 15, 2023 |
MAHENDER K. TIWARI Vs. BHARTI TRIVEDI
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August 4, 2023 |
MAHENDER PAL Vs. STATE
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May 18, 2023 |
MAHENDRA KUMAR Vs. STATE
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July 4, 2023 |
MAHENDRA SINGH KASWAN Vs. UNION OF INDIA
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January 25, 2023 |
MAHENDRA SOLANKI Vs. COMMISSIONER OF POLICE
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March 10, 2023 |
MAHESH CHANDER KUMAR Vs. BHAGWAN SINGH SAINI
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September 5, 2023 |
MAHESH CONSTRUCTION Vs. MUNICIPAL CORPORATION OF DELHI
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May 25, 2023 |
MAHESH GUPTA Vs. JAGDISH LAL MALIK
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January 11, 2023 |
MAHESH KAPOOR Vs. LT. GOVERNOR OF DELHI
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July 4, 2023 |
MAHESH KUMAR Vs. UNION OF INDIA
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April 11, 2023 |
MAHINDER SINGH Vs. STATE
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January 18, 2023 |
MAJ. GEN. V.K.SINGH Vs. C.B.I
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May 31, 2023 |
MAJIBULLAH MOHAMMAD HANEEF Vs. UNION OF INDIA
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November 24, 2023 |
MAJOR GENERAL M.S. AHLUWALIA Vs. M/S. TEHELKA.COM
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July 21, 2023 |
MAJOR NISHANT KAUSHIK Vs. UNION OF INDIA
|
May 26, 2023 |
MAJOR SANDEEP RANA Vs. UNION OF INDIA
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September 11, 2023 |
MAKEMYTRIP INDIA PRIVATE LIMITED Vs. SUPERB MY TRIP PVT. LTD
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July 6, 2023 |
MALTI KUMARI Vs. UNION OF INDIA
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May 26, 2023 |
MALVINDER MOHAN SINGH Vs. STATE (NCT OF DELHI)
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June 2, 2023 |
MAMATA KATHURIA Vs. STATE
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December 15, 2023 |
MAMTA Vs. PRADEEP KUMAR
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September 5, 2023 |
MAMTA Vs. STATE (NCT OF DELHI)
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March 14, 2023 |
MAMTA RANI Vs. RENU RANI
|
May 10, 2023 |
MAN INDUSTRIES (INDIA) LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
June 1, 2023 |
MANAGEMENT OF RAO MOHAR Vs. SUMIT TANDON
|
November 6, 2023 |
MANAK SHOE COMPANY PVT. LTD. Vs. HCL COMNET SYSTEMS AND SERVICES LTD.
|
January 5, 2023 |
MANDEEP SINGH SANDHU Vs. STATE
|
July 26, 2023 |
MANDHIR SINGH TODD Vs. DIRECTORATE OF ENFORCEMENT
|
September 21, 2023 |
MANGLA GOODS CARRIER Vs. NATIONAL INSURANCE CO. LTD.
|
September 14, 2023 |
MANGLAM INFRABUILD LLP Vs. DIRECTORATE OF ENFORCEMENT
|
May 11, 2023 |
MANHARAN SAHU Vs. UNION OF INDIA
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March 2, 2023 |
MANISH JAIN Vs. RESERVE BANK OF INDIA
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July 25, 2023 |
MANISH KOTHARI (PRESENTLY IN JC) Vs. DIRECTOR OF ENFORCEMENT MINISTRY OF FINANACE
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September 22, 2023 |
MANISH KUMAR Vs. STATE OF NCT OF DELHI
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February 24, 2023 |
MANISH KUMAR Vs. STATE
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August 4, 2023 |
MANISH KUMAR Vs. STATE
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August 22, 2023 |
MANISH MOHAN Vs. I.O. NARCOTICS CONTROL BUREAU
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April 10, 2023 |
MANISH PRASAD Vs. STATE GOVT. OF NCT OF DELHI
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March 27, 2023 |
MANISH SINGH Vs. UNION OF INDIA
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March 21, 2023 |
MANJEET SINGH Vs. TATA AIG GENERAL INSURANCE CO. LTD.
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December 18, 2023 |
MANJEET SINGH Vs. GURU HARKRISHAN PUBLIC SCHOOL
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January 16, 2023 |
MANJU CHAUHAN Vs. DEEPAK KUMAR VIMAL
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October 12, 2023 |
MANJU DEVI Vs. STATE GOVT OF NCT OF DELHI
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November 21, 2023 |
MANJU VATS Vs. MEENA PANDEY
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June 1, 2023 |
MANKIND PHARMA LIMITED Vs. ARVIND KUMAR TRADING
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April 18, 2023 |
MANMOHAN SINGH Vs. STATE
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August 1, 2023 |
MANMOHAN SINGH Vs. ARJUN UPPAL
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November 29, 2023 |
MANOHAR BHASIN HAZOORIA Vs. STATE
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September 1, 2023 |
MANOJ Vs. STATE GOVT OF NCT DELHI
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February 27, 2023 |
MANOJ KRISHAN AHUJA Vs. STATE OF NCT OF DELHI
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April 24, 2023 |
MANOJ KUMAR Vs. UNION OF INDIA
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October 17, 2023 |
MANOJ KUMAR Vs. STATE NCT OF DELHI
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July 25, 2023 |
MANOJ KUMAR Vs. STATE OF NCT OF DELHI
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August 7, 2023 |
MANOJ KUMAR Vs. PANKAJ NAGAR
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January 11, 2023 |
MANOJ KUMAR GUPTA Vs. SOUTH DELHI MUNICIPAL CORPORATION
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January 17, 2023 |
MANOJ KUMAR SONI Vs. ADITYA SETIA
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April 19, 2023 |
MANOJ PATEL Vs. STATE OF NCT OF DELHI
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September 27, 2023 |
MANOJ PAUL Vs. DELHI METRO RAIL CORPORATION
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March 28, 2023 |
MANOJ SAKLANI Vs. UNION OF INDIA
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December 6, 2023 |
MANPREET SINGH Vs. BALBIR SINGH DECD THROUGH LRS SMT CHAND BALBIR SINGH
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March 2, 2023 |
MANSI GARG Vs. COMMISSIONER OF INCOME TAX
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August 4, 2023 |
MANU GARG AND RATAN BEHARI AGRAWAL Vs. REGISTRAR OF TRADE MARKS
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February 1, 2023 |
MANU GUPTA Vs. SUJATA SHARMA
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December 4, 2023 |
MANU PRASHANT WIG Vs. STATE
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December 11, 2023 |
MANUDEV DAHIYA Vs. UNION OF INDIA THROUGH DG ITBP
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July 18, 2023 |
MANWAR Vs. STATE OF NCT OF DELHI
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September 19, 2023 |
MARIAM NAMUBIRU Vs. UNION OF INDIA,
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January 24, 2023 |
MARICO LIMITED Vs. DABUR INDIA LIMITED
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June 2, 2023 |
MASROOR KHAN Vs. MOHSINA KHATUN
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December 18, 2023 |
MASTER ADITYA VIKRAM KANSAGRA Vs. PERRY KANSAGARA
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October 12, 2023 |
MASTER HARSH Vs. COMMISSIONER OF DELHI POLICE
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October 12, 2023 |
MASTER MEDHANSH JHAWAR Vs. RAJESH BHUSHAN
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March 6, 2023 |
MASTER MEDHANSH JHAWAR Vs. RAJESH BHUSHAN
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January 30, 2023 |
MASTER PRABHNOOR SINGH VIRDI Vs. INDIAN SCHOOL
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January 17, 2023 |
MASTER PRATHAM SINGH LATWAL Vs. GURU GOBIND SINGH GOVT HOSPITAL
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March 21, 2023 |
MASTER SINGHAM Vs. DIRECTORATE OF EDUCATION GOVT. OF NCT OF DELHI PRIVATE SCHOOL
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December 5, 2023 |
MAYA DEVI Vs. STATE
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September 19, 2023 |
MAYANK ANTIL Vs. STATE OF NCT DELHI
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November 7, 2023 |
MAYO FOUNDATION FOR MEDICAL EDUCATION Vs. BODHISATVA CHARITABLE TRUST
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May 29, 2023 |
MB POWER (MADHYA PRADESH) LIMITED Vs. STATE BANK OF INDIA
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January 13, 2023 |
MD AASIF Vs. STATE OF NCT OF DELHI
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April 17, 2023 |
MD. SHAHID Vs. STATE OF NCT OF DELHI
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October 20, 2023 |
MEDIPOL PHARMACEUTICAL INDIA PVT. LTD Vs. UNION OF INDIA
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April 28, 2023 |
MEERA GOYAL Vs. PRITI SARAF
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December 4, 2023 |
MEERA JAIN Vs. ANITA GUPTA
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January 20, 2023 |
MEETA CHAKRABORTY Vs. GOVERNMENT OF NCT OF DELHI
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April 12, 2023 |
MEHABUB RAHAMAN Vs. STATE OF NCT OF DELHI
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June 2, 2023 |
MEHAR ZAIDI Vs. STATE OF NCT OF DELHI
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October 6, 2023 |
MEHRA JEWEL PALACE PVT LTD Vs. PR. COMMISSIONER OF INCOME TAX
|
October 13, 2023 |
MEHRAN ANJUM MIR Vs. STATE GOVT.OF NCT OF DELHI
|
December 20, 2023 |
MELLENIUM REALTECH PVT LTD Vs. OPAQUE INFRASTUCTURE PVT LTD
|
August 14, 2023 |
METAL ENGINEERING AND FORGING COMPANY Vs. CENTRAL WAREHOUSING CORPORATION
|
November 23, 2023 |
METAL ENGINEERING AND FORGING COMPANY Vs. CENTRAL WAREHOUSING CORPORATION
|
November 22, 2023 |
METALIKS LIMITED Vs. ADDITIONAL DIRECTOR GENERAL
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February 16, 2023 |
METCON INDIA REALTY AND INFRASTRUCTURE PVT. LTD Vs. DELHI METRO RAIL CORPORATION LTD
|
February 2, 2023 |
METHODEX SYSTEMS PRIVATE LIMITED Vs. GOVT OF NCT OF DELHI
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February 2, 2023 |
MICA CARGO MOVERS Vs. UNION OF INDIA
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May 2, 2023 |
MICROSOFT CORPORATION Vs. ZOAI FOUNDER
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July 3, 2023 |
MICROSOFT TECHNOLOGY LICENSING, LLC Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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May 15, 2023 |
MILAN SAINI Vs. KAMAL KUMAR
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February 6, 2023 |
MILLIE MURMU Vs. VED PRAKASH BADOLA
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May 2, 2023 |
MINISTRY OF EXTERNAL AFFAIRS Vs. SOMA PANDEY
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January 24, 2023 |
MINOR A Vs. GOVERNMENT OF NCT OF DELHI
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January 31, 2023 |
MINOR L THR GUARDIAN J. Vs. STATE
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November 3, 2023 |
MINOR R THR MOTHER H Vs. STATE NCT OF DELHI
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January 25, 2023 |
MIRC ELECTRONICS LIMITED Vs. SHASHANK GUPTA
|
May 4, 2023 |
MIS SHREE RATHNAM RESTAURANTS PVT. LTD. Vs. VRINDAVAN FOODS
|
January 25, 2023 |
MKC INFRASTRUCTURE LIMITED Vs. UNION OF INDIA
|
January 20, 2023 |
MODERN CONSTRUCTION COMPANY DELHI Vs. HITECH ENTERPRISES
|
August 24, 2023 |
MODERN SNACKS PVT LTD Vs. MODERN FOODS ENTERPRISES PVT LTD
|
July 4, 2023 |
MODI CONSTRUCTION COMPANY Vs. IRCON INTERNATIONAL LIMITED
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March 13, 2023 |
MOHAMED ANWAR Vs. NATIONAL TESTING AGENCY
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July 27, 2023 |
MOHAMMAD ALI Vs. MANISHA DHAWAN
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August 3, 2023 |
MOHAMMAD SHAHID Vs. ANIL KUMAR
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September 13, 2023 |
MOHAMMED AKMAM UDDIN AHMED Vs. COMMISSIONER APPEALS CUSTOMS AND CENTRAL EXCISE
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April 28, 2023 |
MOHAMMED ISHAM Vs. UNION OF INDIA
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March 23, 2023 |
MOHAN PRASAD (SINCE DECEASED) Vs. EMPLOYEES STATE INSURANCE CORPORATION
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January 23, 2023 |
MOHAR PAL KARDAM Vs. UNION OF INDIA
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February 13, 2023 |
MOHD ABID HUSSAIN Vs. STATE
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February 3, 2023 |
MOHD DANISH Vs. STATE GOVT. OF NCT OF DELHI
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March 2, 2023 |
MOHD HASAN Vs. STATE
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September 4, 2023 |
MOHD IQBAL Vs. SEBI
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July 13, 2023 |
MOHD IRFAN Vs. STATE OF NCT OF DELHI
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August 22, 2023 |
MOHD JUNAID QURESHI Vs. STATE
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January 13, 2023 |
MOHD KAMIL Vs. STATE OF NCT OF DELHI
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August 16, 2023 |
MOHD NASEEM Vs. MOIZUDDN
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March 15, 2023 |
MOHD NASIM Vs. STATE
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November 3, 2023 |
MOHD SALEEM Vs. ZAHEER AHMAD
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March 10, 2023 |
MOHD SHAMSHAD Vs. MCD
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August 16, 2023 |
MOHD VAKIL Vs. STATE OF NCT OF DELHI
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September 1, 2023 |
MOHD YASEEN Vs. GULZAR BEGUM
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January 4, 2023 |
MOHD. AMAAN MALIK Vs. STATE GOVT NCT OF D ELHI
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July 5, 2023 |
MOHD. AMIR JAVED Vs. STATE (NCT OF DELHI)
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September 18, 2023 |
MOHD. ANISH Vs. STATE
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January 24, 2023 |
MOHD. ARMAN Vs. GOVERNMENT OF NCT OF DELHI
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October 19, 2023 |
MOHD. FARHAN Vs. STATE
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May 10, 2023 |
MOHD. FARMAN Vs. STATE GOVT. OF NCT OF DELHI
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September 5, 2023 |
MOHD. GULFAM Vs. STATE
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October 6, 2023 |
MOHD. IRSHAD Vs. NADEEM
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September 1, 2023 |
MOHD. JULKAR NAIN ANSARI Vs. STATE
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May 22, 2023 |
MOHD. SABIR Vs. STATE (GOVT. OF NCT OF DELHI)
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January 6, 2023 |
MOHD. SHAAN Vs. STATE
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September 22, 2023 |
MOHD. SULEMAN Vs. STATE OF NCT OF DELHI
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May 25, 2023 |
MOHD. SUMER Vs. STATE OF NCT OF DELHI
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August 7, 2023 |
MOHD. ZAHEER Vs. MOHD. SAGIR
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November 30, 2023 |
MOHD.MUSTAQEEM Vs. STATE (GOVT OF NCT) OF DELHI
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December 18, 2023 |
MOHINDER SINGH Vs. D.T.C.
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July 13, 2023 |
MOHINDER SINGH SUHAG Vs. UNION OF INDIA
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May 26, 2023 |
MOHIT Vs. STATE OF NCT OF DELHI
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October 12, 2023 |
MOHIT INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, NEW DELHI (ICD TKD)
|
January 27, 2023 |
MOHIT KUMAR BHARTI Vs. STATE,
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January 16, 2023 |
MOHIT SHAH Vs. STATE
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January 17, 2023 |
MOLOY GHATAK Vs. DIRECTORATE OF ENFORCEMENT
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November 17, 2023 |
MONIKA OLI Vs. CL EDUCATE LTD.
|
January 18, 2023 |
MONK ESTATES PRIVATE LIMITED Vs. GOVERNMENT OF NCT OF DELHI
|
February 8, 2023 |
MONK ESTATES PRIVATE LIMITED Vs. GOVERNMENT OF NCT OF DELHI
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July 27, 2023 |
MONU Vs. STATE
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May 23, 2023 |
MOOLCHAND KHARAITI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. GYAN SINGH
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August 10, 2023 |
MOORA MAL LEKH RAJ Vs. ESTATE OFFICER
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April 10, 2023 |
MORGAN SECURITIES & CREDITS PVT LTD. Vs. SAMTEL DISPLAY SYSTEMS LTD
|
December 15, 2023 |
MORGAN SECURITIES AND CREDITS PVT LTD Vs. BPL LIMITED
|
August 10, 2023 |
MORGAN SECURITIES AND CREDITS PVT. LTD. Vs. BPL LIMITED
|
January 13, 2023 |
MOTI GUPTA Vs. SURINDER KUMAR AGGARWAL
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September 26, 2023 |
MOTI LAL BASAK Vs. STATE OF NCT OF DELHI
|
February 17, 2023 |
MRINAL PRAKASH BARUA Vs. ANITA VERMA
|
October 19, 2023 |
MRS. SHARDA RELAN Vs. STATE & ORS
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July 17, 2023 |
MS BRIDGE BUILDING CONSTRUCTION CO. PVT. LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
January 16, 2023 |
MS. SEEMA CHOPRA Vs. GOVT. OF NCT OF DELHI
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August 22, 2023 |
MUKESH BHARDWAJ Vs. STATE OF NCT OF DELHI
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July 17, 2023 |
MUKESH KUMAR Vs. STATE GOVT. OF NCT OF DELHI
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March 6, 2023 |
MUKESH MALIK Vs. UNION OF INDIA
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July 19, 2023 |
MUKESH SHARMA Vs. STATE NCT OF DELHI
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May 10, 2023 |
MUKTA SHARMA Vs. UNION OF INDIA
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December 23, 2023 |
MUKUND BHATIA Vs. STATE (GOVT OF NCT OF DELHI)
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April 6, 2023 |
MUMTAZ Vs. STATE (NCT OF DELHI)
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July 27, 2023 |
MUMTAZ BEGUM Vs. SADDAM HUSSAIN
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January 20, 2023 |
MUNICIPAL CORPORATION OF DELHI Vs. NARINDER KUMAR
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January 20, 2023 |
MUNICIPAL CORPORATION OF DELHI Vs. NATRAJ CONSTRUCTION COMPANY
|
March 22, 2023 |
MUNICIPAL CORPORATION OF DELHI Vs. SWEKA POWERTECH ENGINEERS PVT. LTD.
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February 15, 2023 |
MUNICIPAL CORPORATION OF DELHI Vs. JAI PRAKASH
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December 7, 2023 |
MUNICIPAL CORPORATION OF DELHI Vs. LOKPAL OF INDIA
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January 18, 2023 |
MUNNA Vs. STATE
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August 2, 2023 |
MUSTAFA TYAGI Vs. STATE (N.C.T. OF DELHI)
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May 17, 2023 |
N. Vs. PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
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January 23, 2023 |
N. C. SUNDAR SINGH Vs. UNION OF INDIA
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March 21, 2023 |
N. MURUGESAN Vs. DELHI TAMIL EDUCATION ASSOCIATION
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January 18, 2023 |
N.K. SHARMA Vs. GENERAL MANAGER NORTHERN RAILWAY
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December 1, 2023 |
N.T.P.C LTD Vs. SURAJ PAL SINGH
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October 12, 2023 |
NABAL THAKUR Vs. STATE
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August 9, 2023 |
NADEEM MAJID OOMERBHOY Vs. GAUTAM TANK
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September 11, 2023 |
NAEEM Vs. STATE GOVT. OF NCT OF DELHI
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August 10, 2023 |
NAEEM AHMED Vs. STATE GOVT. OF NCT OF DELHI
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December 22, 2023 |
NAGENDRA SINGH SHEKHAWAT Vs. UNION OF INDIA
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March 22, 2023 |
NAMAN KULTHIA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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June 1, 2023 |
NAMITA Vs. ABHISHEK GUPTA
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October 12, 2023 |
NANHE Vs. STATE
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January 25, 2023 |
NANU RAM GOYAL Vs. COMMISSIONER OF CGST AND CENTRAL EXCISE, DELHI
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April 18, 2023 |
NARAIN DASS Vs. LAXMI NARAM
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October 18, 2023 |
NARENDER JAIN Vs. ANIS AHMED RUSHDIE
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December 5, 2023 |
NARENDER KUMAR Vs. KANCHAN BATRA
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August 21, 2023 |
NARENDER KUMAR WADHWA Vs. DELHI DEVELOPMENT AUTHORITY
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February 10, 2023 |
NARENDRA KUMAR Vs. RAJESH CHAUDHARY
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December 22, 2023 |
NARESH Vs. STATE
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December 21, 2023 |
NARESH Vs. STATE OF NCT OF DELHI
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January 16, 2023 |
NARESH KR. BABBAR Vs. SEEMA
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September 5, 2023 |
NARESH KUMAR Vs. WIRE
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November 22, 2023 |
NARESH KUMAR Vs. GOVT. OF NCT OF DELHI
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May 24, 2023 |
NARESH KUMAR GARG Vs. BTW INDIA PVT LTD
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December 18, 2023 |
NARESH PAHADIYA Vs. MUNICIPAL CORPORATION OF DELHI
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October 30, 2023 |
NARESH SHARMA Vs. UNION OF INDIA
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October 31, 2023 |
NARESH SHARMA Vs. UNION OF INDIA
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July 20, 2023 |
NARGIS Vs. SHAKILUDDIN
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January 17, 2023 |
NASEEB Vs. STATE NCT OF DELHI
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July 19, 2023 |
NASIMUDDIN ANSARI Vs. UNION OF INDIA
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August 3, 2023 |
NASREEN BANO SIDDIQUI Vs. UNION OF INDIA
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May 2, 2023 |
NASREEN HASHMI Vs. STATE (GOVT OF NCT OF DELHI
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July 13, 2023 |
NATASHA NARWAL Vs. STATE OF NCT OF DELHI
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February 9, 2023 |
NATHIA DEVI Vs. NEW DELHI MUNICIPAL COUNCIL
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October 20, 2023 |
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LIMITED (NAFED) Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 22, 2023 |
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION LTD. Vs. AVNEET GOEL
|
December 13, 2023 |
NATIONAL COOP. UNION OF INDIA Vs. ITS WORKMEN
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January 24, 2023 |
NATIONAL FEDERATION OF THE BLIND Vs. KENDRIYA VIDVALAYA SANGTHAN
|
October 16, 2023 |
NATIONAL FEDERATION OF THE BLIND Vs. GOVT. OF NCT OF DELHI
|
March 6, 2023 |
NATIONAL HIGHWAY Vs. KNR CONSTRUCTION LIMITED
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January 30, 2023 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. AE TOLLWAY LTD
|
December 1, 2023 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. T.K. TOLL PRIVATE LIMITED
|
August 9, 2023 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. SURESH CHANDRA
|
June 2, 2023 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PROGRESSIVE CONSTRUCTIONS LIMITED
|
May 3, 2023 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. THIRD ROCK CONSULTANTS PRIVATE LIMITED
|
January 27, 2023 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PUNJAB NATIONAL BANK
|
August 10, 2023 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. LIMAK SOMA
|
February 1, 2023 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. D S TOLL ROADS PVT. LTD
|
September 19, 2023 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. IJM GAYATRI JV
|
January 27, 2023 |
NATIONAL INSTITUTE OF IMMUNOLOGY Vs. VINOD KUMAR GUPTA
|
June 2, 2023 |
NATIONAL INSURANCE CO LTD Vs. MASTER AVINASH
|
April 25, 2023 |
NATIONAL INSURANCE CO LTD Vs. RAJDEEP HARRISON
|
May 31, 2023 |
NATIONAL INSURANCE CO LTD Vs. YAD RAM
|
March 28, 2023 |
NATIONAL INSURANCE CO LTD Vs. VANDANA
|
February 3, 2023 |
NATIONAL INSURANCE CO. LTD Vs. SUBHASH
|
September 4, 2023 |
NATIONAL INSURANCE CO. LTD. Vs. CHITRA
|
July 13, 2023 |
NATIONAL INSURANCE CO. LTD. Vs. RAVI PRAKASH MISHRA
|
November 2, 2023 |
NATIONAL INSURANCE CO. LTD. Vs. MASTER SHAURYA
|
August 1, 2023 |
NATIONAL INSURANCE COMPANY LTD Vs. GUNJA RAI
|
February 1, 2023 |
NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD Vs. INTERSTATE CONSTRUCTION
|
August 1, 2023 |
NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD. Vs. AAC INDIA PVT. LTD.
|
November 2, 2023 |
NATIONAL SEEDS CORPORATION LTD. Vs. RAM AVTAR GUPTA
|
August 25, 2023 |
NATIONAL TESTING AGENCY Vs. SANJEEV KUMAR
|
March 16, 2023 |
NAVEEN ARORA Vs. HIGH COURT OF DELHI
|
March 23, 2023 |
NAVEEN KUMAR Vs. SAVITA
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March 10, 2023 |
NAVEEN KUMAR DALAL Vs. NEELAM KADYAN
|
April 28, 2023 |
NAVEEN KUMAR SHARMA Vs. ASST. COMMISSIONER FOOD AND CIVIL SUPPLY
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July 25, 2023 |
NAVEEN SACHDEVA Vs. UMESH SEHGAL
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December 18, 2023 |
NAVEEN UPPAL Vs. STATE (NCT OF DELHI)
|
November 20, 2023 |
NAVEEN VIDYA BHARTI PUBLIC HIGHER SECONDARY SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & ASSESSING OFFICER
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August 24, 2023 |
NAVI Vs. STATE (GOVT. OF NCT OF DELHI)
|
June 26, 2023 |
NAVJOT SINGH Vs. ALEXANDER DAS
|
September 27, 2023 |
NAVPREET SINGH Vs. STATE
|
September 1, 2023 |
NAWAL KISHORE JHA Vs. STATE
|
July 5, 2023 |
NAYATI HEALTHCARE AND RESEARCH NCR PRIVATE LIMITED Vs. VIDYA SAGAR KAUSHALYA DEVI MEMORIAL HEALTH CENTRE
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July 7, 2023 |
NAYATI MEDICAL PVT. LTD. Vs. A.S PHARMA PVT. LTD
|
December 13, 2023 |
NBCC (INDIA) LIMITED Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
|
September 27, 2023 |
NEC CORPORATION INDIA PRIVATE LIMITED Vs. PLUS91 SECURITY SOLUTIONS
|
December 18, 2023 |
NEELAM Vs. STATE GOVT NCT OF DELHI
|
November 8, 2023 |
NEELAM Vs. BAJAJ ALLIANZ INSURANCE COMPANY LTD
|
May 18, 2023 |
NEELAM AGNIHOTRI Vs. STATE
|
April 5, 2023 |
NEELAM DHINGRA Vs. PRIYANKA
|
September 21, 2023 |
NEELAM JAIN Vs. MADHU KAPOOR
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December 12, 2023 |
NEELAM KUMARI Vs. UNIVERSITY OF DELHI
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September 21, 2023 |
NEELKANTH TRAVELS Vs. MOHAN LAL
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January 23, 2023 |
NEELMANI SINGH Vs. TIKKA BRIJINDER SINGH BEDI
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April 18, 2023 |
NEELU KUMARI Vs. OM & ANR (BAJAJ ALLIANCE GEN INS CO LTD)
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November 21, 2023 |
NEERAJ ARYA Vs. RAKESH ARYA
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December 8, 2023 |
NEERAJ BHATT Vs. STATE (GOVT. OF NCT) OF DELHI
|
January 5, 2023 |
NEERAJ MEHTA Vs. TATA AIG GENERAL INSURANCE COMPANY LTD.
|
January 25, 2023 |
NEERAJ VERMA Vs. STATE
|
January 17, 2023 |
NEERAJ WALIA Vs. SOUTH DELHI MUNICIPAL CORPORATION
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February 16, 2023 |
NEETA BHARDWAJS Vs. KAMLESH SHARMA
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December 4, 2023 |
NEETA MITROO Vs. DEEPAK SANT RAM & DEEPAK GUPTA
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September 6, 2023 |
NEETU GROVER Vs. GAGAN GROVER
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October 9, 2023 |
NEETU NAGAR Vs. GOVT. OF NCT OF DELHI
|
April 24, 2023 |
NEHA Vs. UNION OF INDIA
|
May 16, 2023 |
NEHA CHATURVEDI Vs. STATE
|
June 1, 2023 |
NEHA GARG Vs. UMESH AGGARWAL
|
December 1, 2023 |
NEHA GOLA Vs. COMMISISONER OF POLICE
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November 17, 2023 |
NEHA KAPOOR Vs. MINISTRY OF INFORMATION AND BROADCASTING
|
January 24, 2023 |
NEHAL T. BHIMJYANI Vs. UNION OF INDIA
|
June 2, 2023 |
NEKHIL Vs. RAVINDER SINGH
|
January 24, 2023 |
NEKPAL SINGH Vs. STATE OF NCT OF DELHI
|
July 5, 2023 |
NEM SINGH Vs. GOVT OF NCT OF DELHI
|
June 2, 2023 |
NEVCO ENGINEERS PRIVATE LIMITED Vs. CENTRAL POLLUTION CONTROL BOARD
|
March 29, 2023 |
NEW BALANCE ATHLETICS INC. Vs. NEW BALANCE IMMIGRATION PRIVATE LIMITED
|
June 1, 2023 |
NEW INDIA ASSURANCE CO. LTD Vs. RAMESH CHOWRASIA
|
December 19, 2023 |
NEW INDIA ASSURANCE CO. LTD. Vs. BIBHA DEVI
|
November 17, 2023 |
NEWS 24 BROADCAST INDIA LIMITED Vs. YORK MEDIA SOLUTIONS PVT. LTD
|
October 16, 2023 |
NEWS NATION NETWORKS PRIVATE LIMITED Vs. REGISTRAR OF TRADEMARKS
|
January 17, 2023 |
NEWTON ENGINEERING AND CHEMICALS LIMITED Vs. UEM INDIA PRIVATE LIMITED
|
March 6, 2023 |
NIDHI JAIN Vs. RANI JAIN
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November 23, 2023 |
NIDHI JAIN Vs. ANKIT JAIN
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July 27, 2023 |
NIDHI SAWNANI Vs. HARSH SAWNANI
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December 18, 2023 |
NIDHI SUDAN Vs. MANISH KUMAR KHANNA
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December 4, 2023 |
NIHARIKA GHOSH Vs. SHANKAR GHOSH
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September 12, 2023 |
NIKET RANJAN Vs. STATE OF N. C. T. OF DELHI
|
January 23, 2023 |
NIKHIL KANT SYAL Vs. STATE OF NCT OF DELHI
|
September 26, 2023 |
NIKHIL RANA Vs. STATE
|
June 26, 2023 |
NIMISHA SARAF Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 20, 2023 |
NINA LATH GUPTA Vs. UNION OF INDIA
|
May 1, 2023 |
NIPPON STEEL CORPRATION Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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July 7, 2023 |
NIPUN MEHRA Vs. STATE GOVT. OF NCT OF DELHI
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September 22, 2023 |
NIRANJAN MAJUMDAR Vs. TEJPAL
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March 10, 2023 |
NIRANJAN MOOLCHANDANI Vs. NCT OF DELHI
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May 23, 2023 |
NIRDOSH KUMAR Vs. SONU & ORS (ORIENTAL INSURANCE COMPANY LTD)
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January 16, 2023 |
NIRMAL KUMAR CHAWDHARY Vs. UNION OF INDIA
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September 25, 2023 |
NIRMALA DEVI JINDAL Vs. USHA GOEL
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April 18, 2023 |
NIRMALA MODI Vs. BDR BUILDER DEVELOPERS PVT LTD
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May 10, 2023 |
NIRMALA VINCENT Vs. UNION OF INDIA
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July 3, 2023 |
NIRUPAMA TRIPATHI Vs. VIKAS TRIPATHI
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January 23, 2023 |
NISAR AHMED Vs. AGYA PAL SINGH
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July 7, 2023 |
NISHA Vs. VIKRAM SINGH
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August 3, 2023 |
NISHANT KHATRI Vs. BAR COUNCIL OF INDIA
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January 6, 2023 |
NISHKARSH SINGH PATEL Vs. NATIONAL MEDICAL COMMISSION
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August 21, 2023 |
NITESH YADAV Vs. UNION OF INDIA
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March 24, 2023 |
NITHYA NAIR Vs. UNION OF INDIA
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September 11, 2023 |
NITIKA TALWAR Vs. DINESH TALWAR
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November 8, 2023 |
NITIN ARORA Vs. UMESH KUMAR TREHAN
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November 20, 2023 |
NITIN ARORA Vs. STATE OF NCT OF DELHI
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July 19, 2023 |
NITIN VIJ Vs. POOJA
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December 12, 2023 |
NITISH KUMAR Vs. UNION OF INDIA
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March 14, 2023 |
NOOR AHMAD KHAN Vs. GAON SABHA MAHIPALPUR
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June 1, 2023 |
NOOR ALAM Vs. UNION OF INDIA
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January 9, 2023 |
NOORAKSHI DAHIYA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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August 31, 2023 |
NORTH DELHI MUNICIPAL CORPORATION Vs. RAM KUMAR
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May 12, 2023 |
NORTH DELHI MUNICIPAL CORPORATION Vs. SURESH SINGHAL
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June 2, 2023 |
NORTH INDIA TRANSPORT CORPORATION Vs. HINDUSTAN COCA COLA BEVERAGES PVT LTD
|
August 14, 2023 |
NORTHERN INDIA PAINT COLOR AND VARNISH CO. LLP Vs. UNION OF INDIA
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January 20, 2023 |
NORTHERN INDIA PAINT COLOUR AND VARNISH CO. LLP Vs. SUSHIL CHAUDHARY
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November 10, 2023 |
NOVAMAX INDUSTRIES LLP Vs. PREM APPLIANCES
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January 16, 2023 |
NOVARTIS AG Vs. SYNOKEM PHARMACEUTICALS LIMITED
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January 25, 2023 |
NOVARTIS AG Vs. GNOVA BIOTECH PRIVATE LIMITED
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October 12, 2023 |
NOVARTIS AG Vs. ZYDUS HEALTHCARE LIMITED
|
July 27, 2023 |
NOVARTIS AG Vs. NOVAEGIS (INDIA) PRIVATE LIMITED
|
February 24, 2023 |
NOVATEUR ELECTRICAL & DIGITAL SYSTEMS PVT LTD Vs. V-GUARD INDUSTRIES LTD
|
January 4, 2023 |
NOVATEUR ELECTRICAL AND DIGITAL SYSTEMS PVT. LTD. Vs. V-GUARD INDUSTRIES LTD.
|
January 17, 2023 |
NRI TAXI SERVICE PVT. LTD. Vs. REGISTRAR OF TRADE MARKS, DELHI
|
January 25, 2023 |
NTPC LTD. Vs. PANKAJ KUMAR
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November 7, 2023 |
O P GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
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August 18, 2023 |
O. P. GAUD Vs. DELHI JAL BOARD
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January 16, 2023 |
OIL AND NATURAL GAS CORPORATION LTD Vs. JOINT VENTURE OF M/S SAI RAMA ENGINEERING ENTERPRISES (SREE) & M/S MEGHA ENGINEERING & INFRASTRUCTURE LIMITED (MEIL)
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January 9, 2023 |
OIL INDIA LIMITED Vs. TECHNO CANADA INC.
|
March 10, 2023 |
OIL INDUSTRY DEVELOPMENT BOARD Vs. GODREJ AND BOYCE MFG CO LTD
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May 23, 2023 |
OKAYA POWER PRIVATE LIMITED Vs. XXXXXXX
|
August 1, 2023 |
OM PARKASH Vs. UNION OF INDIA
|
May 24, 2023 |
OM PRAKASH BHARGAVA Vs. STATE
|
April 6, 2023 |
OM PRAKASH KHATRI Vs. RAHUL SEHDEV
|
November 21, 2023 |
OM PRAKASH POPLI Vs. RAJ KUMARI BATRA
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March 29, 2023 |
OMA Vs. RUDRA NAND JHA
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November 20, 2023 |
OMID HUSSAIN KHIL Vs. STATE OF NCT OF DELHI
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September 26, 2023 |
OMJI SRIVASTAVA Vs. P.W.D./C.P.W.D.
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March 17, 2023 |
OMKAR NATH SHUKLA Vs. STATE (GNCTD)
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March 29, 2023 |
ONE MOTO SCOOTERS TRADING LLC Vs. CENTRE SYSTEMS GROUP INTERNET CONTENT PROVIDER (CSG ICP)
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January 16, 2023 |
ORIENT ELECTRIC LIMITED Vs. CROMPTON GREAVES CONSUMER ELECTRICALS LIMITED
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October 18, 2023 |
ORIENTAL INSURANCE CO LTD Vs. HARI PRASAD KAMKAR
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November 28, 2023 |
ORIENTAL INSURANCE CO LTD Vs. RANJANA
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March 16, 2023 |
ORIENTAL INSURANCE CO LTD Vs. SIMARJEET KAUR
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April 20, 2023 |
ORIENTAL INSURANCE CO. LTD Vs. MADHU
|
February 27, 2023 |
ORIENTAL INSURANCE CO. LTD Vs. VIKRAM SINGH
|
November 20, 2023 |
ORIENTAL INSURANCE CO. LTD Vs. HCL INFOSYSTEMS LIMITED
|
March 1, 2023 |
ORIENTAL INSURANCE CO. LTD. Vs. REENA RAGHAV
|
November 30, 2023 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANDEEP KUMAR
|
August 1, 2023 |
OSAMA JAVED Vs. STATE
|
July 7, 2023 |
OYO HOTELS AND HOMES PRIVATE LIMITED Vs. DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX
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March 23, 2023 |
P. SARATH CHANDRA REDDY Vs. DIRECTORATE OF ENFORCEMENT
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May 8, 2023 |
P. V. VIJAYARAGHAVAN Vs. NITYAM SOFTWARE SOLUTION PVT. LTD.
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October 20, 2023 |
P.C.SANGHI Vs. SIDHARTH SANWARIA
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May 29, 2023 |
P.M. SOMAIAH Vs. UNION OF INDIA
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February 14, 2023 |
P.V.SATHEESAN Vs. UOI
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April 26, 2023 |
PACIFIC DEVELOPMENT CORPORATION LIMITED Vs. DELHI METRO RAIL CORPORATION LTD.
|
January 30, 2023 |
PACIFIC DEVELOPMENT CORPORATION LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
November 21, 2023 |
PADAM SINGH CHAUHAN Vs. UNION OF INDIA
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September 1, 2023 |
PADAM SINGH VARUN Vs. STATE OF NCT OF DELHI
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July 28, 2023 |
PALLAVI MOHAN Vs. RAGHU MENON
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September 12, 2023 |
PANKAJ BANSAL Vs. STATE (GOVT. OF NCT OF DELHI)
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June 9, 2023 |
PANKAJ DAWAR Vs. STATE NCT OF DELHI
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May 2, 2023 |
PANKAJ KUMAR BHOLA Vs. GOVT. OF NCT OF DELHI
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January 23, 2023 |
PANKAJ KUMAR SHARMA Vs. GOVT OF NCT OF DELHI
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October 5, 2023 |
PANKAJ RAVJIBHAI PATEL TRADING AS RAKESH PHARMACEUTICALS Vs. SSS PHARMACHEM PVT. LTD.
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November 2, 2023 |
PARAMEETA SINGH Vs. HARSH VARDHAN SINGH
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November 17, 2023 |
PARAMJIT SINGH GULATI Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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January 13, 2023 |
PARAMJIT SINGH NAGI Vs. UNION OF INDIA
|
March 28, 2023 |
PARAMVIR SINGH Vs. PRESIDIUM BREWERIES PVT LTD
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November 23, 2023 |
PARASHNATH PAPER UDYOG Vs. DEVIKA PACKAGING
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August 1, 2023 |
PARGAN RAM Vs. STATE
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July 18, 2023 |
PARIMAL RAI EX-CHAIRMAN Vs. NEW DELHI MUNICIPAL COUNCIL PALIKA KENDRA NEW DELHI
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January 19, 2023 |
PARMESHWAR JANA Vs. LAKHAN SINGH
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January 20, 2023 |
PARMOD KUMAR JAIN Vs. STATE
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June 2, 2023 |
PARMOD KUMAR JAIN Vs. SATISH JAIN
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August 3, 2023 |
PARMOD KUMAR KUSHWAHA Vs. STATE OF DELHI
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January 17, 2023 |
PARNITA KAPOOR Vs. ARVIND MALIK
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March 16, 2023 |
PARSHANT JAIN Vs. STATE
|
October 20, 2023 |
PARSOLI MOTORS WORKS PVT. LTD. Vs. BMW INDIA PVT. LTD.
|
January 10, 2023 |
PARUL Vs. NCT OF DELHI
|
September 5, 2023 |
PARUL NAHAR Vs. POOJA BANSAL
|
February 21, 2023 |
PARVEEN RANA Vs. STATE
|
June 26, 2023 |
PARVIN JUNEJA Vs. DIRECTORATE OF ENFORCEMENT
|
August 9, 2023 |
PATEL HASMUKH BHAI Vs. UNION OF INDIA THROUGH SECRETARY MHA
|
March 1, 2023 |
PAWAN Vs. STATE (CBI)
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January 23, 2023 |
PAWAN ARORA Vs. STATE
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February 1, 2023 |
PAWAN HANS HELICOPTERS LTD. Vs. NIDHEESH TOURS & TRAVELS PVT. LTD.
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March 13, 2023 |
PAWAN JAIN Vs. UNION OF INDIA
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October 13, 2023 |
PAWAN KUMAR Vs. UNION OF INDIA
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February 8, 2023 |
PAWAN KUMAR Vs. STATE
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May 11, 2023 |
PAWAN KUMAR Vs. STATE NCT OF DELHI
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June 26, 2023 |
PAWAN SARASWAT Vs. MUNISH GUPTA
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November 21, 2023 |
PEC LIMITED Vs. FATEH CHAND
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May 10, 2023 |
PEHLAD RAI Vs. TARA DEVI
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December 12, 2023 |
PEPSICO, INC. Vs. JAGPIN BREWERIES LIMITED
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May 1, 2023 |
PERFETTI VAN MELLE S.P.A. Vs. M.G PRODUCTS
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November 20, 2023 |
PETER BECK UND PARTNER VERMOGENSVERWALTUNG GMBH Vs. PRAKASH INDUSTRIES LIMITED
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May 3, 2023 |
PETER GRAHAM WOLLEDGE Vs. NARCOTIC CONTROL BUREAU
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January 23, 2023 |
PFIZER INC Vs. TRIVENI INTERCHEM PRIVATE LIMITED
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January 24, 2023 |
PHONOGRAPHIC PERFORMANCE LIMITED Vs. SPORTS AND LEISURE APPAREL LIMITED
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June 1, 2023 |
PHOOL SINGH Vs. DY. INSPECTOR GENERAL/NE, CISF
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March 20, 2023 |
PINK CITY EXPRESSWAYS PRIVATE LIMITED Vs. AARON SECURITY AND SERVICES PVT.
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January 20, 2023 |
PINKI IRANI Vs. GOVT OF NCT OF DELHI
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October 20, 2023 |
PINTU GAUTAM Vs. PRAMOD KUMAR
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January 20, 2023 |
PIYUSH GOPAL BANDHOPADHYAY Vs. STATE
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July 25, 2023 |
PIYUSH KUMAR PAPPU Vs. MUKESH KUMAR BHARTI
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August 16, 2023 |
PIYUSH MITTAL Vs. NORTH DELHI MUNICIPAL CORPORATION
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January 31, 2023 |
PIYUSH SHARMA Vs. UNION OF INDIA
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February 24, 2023 |
PON PURE CHEMICAL PVT. LTD Vs. COMMISSIONER OF EMPLOYEES COMPENSATION
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December 18, 2023 |
POOJA BHALLA Vs. AMIT BHALLA
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July 19, 2023 |
POOJA KUMAR Vs. MOHIT KUMAR
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April 10, 2023 |
POOJA MENGHANI Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
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November 20, 2023 |
POOJA SINGH Vs. DIRECTORATE OF ENFORCEMENT
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August 29, 2023 |
POOJA V. SHAH Vs. BANK OF INDIA
|
November 3, 2023 |
POONAM Vs. ARVIND PARAMANIK
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August 24, 2023 |
POONAM Vs. STATE (NCT OF DELHI)
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September 4, 2023 |
POONAM SHARMA Vs. DIRECTOR OF EDUCATION
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February 3, 2023 |
POONAM VERMA Vs. RAJESH VERMA
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December 18, 2023 |
POONAM WADHWA Vs. RAJIV WADHWA
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September 6, 2023 |
PR DIRECTOR GENERAL OF INCOME TAX Vs. INDIAN PLYWOOD MFG. CO. PVT. LTD.
|
August 9, 2023 |
PR. COMMISSIONER OF INCOME TAX Vs. SECURITY PRINTING AND MINING CORPORATION OF INDIA LTD
|
September 26, 2023 |
PR. COMMISSIONER OF INCOME TAX Vs. INDUCTIS INDIA PVT. LTD
|
December 4, 2023 |
PR. COMMISSIONER OF INCOME TAX Vs. DART INFRABUILD (P) LTD
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November 17, 2023 |
PR. COMMISSIONER OF INCOME TAX Vs. ARN INFRASTRUCTURE LTD
|
July 27, 2023 |
PR. COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COCA COLA BEVERAGES PVT. LTD.
|
July 27, 2023 |
PR. COMMISSIONER OF INCOME TAX Vs. MAHARANI ENTERPRISES
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July 28, 2023 |
PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 Vs. VALLEY IRON & STEEL CO. LTD
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July 18, 2023 |
PR.COMMISSIONER OF INCOME TAX Vs. HELLMANN WORLDWIDE LOGISTICS INDIA PVT. LTD
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October 4, 2023 |
PRABHAKAR RAO THANIKONDA Vs. EXPORT INSPECTION COUNCIL
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November 7, 2023 |
PRABHAT DAS Vs. UNION OF INDIA
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February 17, 2023 |
PRADEEP Vs. STATE (GOVT. OF NCT OF DELHI)
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November 1, 2023 |
PRADEEP Vs. STATE
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August 8, 2023 |
PRADEEP Vs. STATE NCT OF DELHI
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December 22, 2023 |
PRADEEP Vs. STATE (NCT OF DELHII)
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September 15, 2023 |
PRADEEP GUPTA Vs. SOUTH DELHI MUNICIPAL CORP.
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April 19, 2023 |
PRADEEP KUMAR Vs. STATE (NCT OF DELHI)
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May 31, 2023 |
PRADEEP KUMAR Vs. RAJ KUMAR
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July 27, 2023 |
PRADEEP SINGH RAWAT Vs. UNION OF INDIA
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July 18, 2023 |
PRAGYA ELECTRONICS PVT. LTD. Vs. COSMO FERRITES LTD.
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March 21, 2023 |
PRAKASH INDUSTRIES LIMITED Vs. UNION OF INDIA
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January 24, 2023 |
PRAKASH P. M. Vs. UNION OF INDIA
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May 26, 2023 |
PRAKASHI DEVI Vs. GOVT NCT OF DELHI
|
May 23, 2023 |
PRAMOD KUMAR Vs. STATE
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December 18, 2023 |
PRAMOD KUMAR SINGH Vs. SUBODH KUMAR KHANDELWAL
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August 3, 2023 |
PRAMOD NARAYAN SHARMA Vs. UNION OF INDIA
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January 27, 2023 |
PRAMOD PEHALWAN Vs. STATE (GOVT. OF NCT OF DELHI)
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June 2, 2023 |
PRANAMITA CHAKRABARTI Vs. NATIONAL TESTING AGENCY
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August 18, 2023 |
PRASANTA KARMAKAR Vs. PARALYMPIC COMMITTEE OF INDIA
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November 20, 2023 |
PRATIMA ANAND Vs. URMILA GANGWAL
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November 16, 2023 |
PRAVEEN Vs. MULAK RAJ
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December 6, 2023 |
PRAVEEN SHARMA Vs. RAJU
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November 21, 2023 |
PREETI CHANDRA Vs. DIRECTORATE OF ENFORCEMENT
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June 14, 2023 |
PREM BHUTANI Vs. CENTRAL BUREAU OF INVESTIGATION
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November 30, 2023 |
PREM CHAND Vs. GOVERNMENT OF N.C.T. DELHI
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March 10, 2023 |
PREM KUMAR CHOPRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 25, 2023 |
PREM NATH MISHRA Vs. NEW DELHI MUNICIPAL COUNCIL
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May 15, 2023 |
PREMCO RAIL ENGINEER LTD. Vs. STATE
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October 12, 2023 |
PREMIER GUN HOUSE Vs. UNION OF INDIA
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January 18, 2023 |
PRERNA BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI
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March 20, 2023 |
PRIME HI-TECH ENGINEERING LIMITED Vs. SAHARA FORAGE ET BTP SARL LTD
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July 28, 2023 |
PRIME INTERGLOBE PRIVATE LIMITED Vs. SUPER MILK PRODUCTS PRIVATE LIMITED
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March 14, 2023 |
PRIME TIME INDIA Vs. SOMNATH VIJ
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February 2, 2023 |
PRINCE NAGAR Vs. STATE
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July 25, 2023 |
PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT & GENERAL) Vs. CISCO SYSTEMS INDIA PVT. LTD.
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January 25, 2023 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NATIONAL FERTILIZERS LTD
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August 23, 2023 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHILWARA ENERGY LTD
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July 28, 2023 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. OXYGEN BUSINESS PARK PVT. LTD
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December 8, 2023 |
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI-4 Vs. NESTLE INDIA LTD
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July 4, 2023 |
PRINCIPAL COMMISSIONER OF INCOME TAX- 7 Vs. M/S. POLYPLEX CORPORATION LTD
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July 18, 2023 |
PRIYA JAIN Vs. USHA JAIN
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October 19, 2023 |
PRIYA JAIN Vs. LAGUNA HOLDINGS PVT. LTD.
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April 12, 2023 |
PRIYA KHURANA Vs. STATE
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August 7, 2023 |
PROF NEERAJ KHARE Vs. INDIAN INSTITUTE OF TECHNOLOGY IIT DELHI
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October 20, 2023 |
PROGRESSIVE INFOTECH PRIVATE LIMITED Vs. IRCON INTERNATIONAL LTD.
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February 2, 2023 |
PUJA JAISWAL Vs. STATE
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December 1, 2023 |
PUMA SE Vs. ASHOK KUMAR
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October 20, 2023 |
PUMA SE Vs. BRIJENDRA SINGH TRADING AS SASTAJOOTA
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October 18, 2023 |
PUNJAB NATIONAL BANK Vs. SNEH AGGARWAL
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July 26, 2023 |
PUNJAB NATIONAL BANK Vs. PINKY DESHWAL WIFE OF LATE SGT PAPENDRA KUMAR DESHWAL
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February 2, 2023 |
PURE CURE AYURVEDA PRIVATE LIMITED Vs. UNION OF INDIA
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January 19, 2023 |
PURE DIETS INDIA LIMITED Vs. LOKMANGAL AGRO INDUSTRIES LTD.
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July 25, 2023 |
PURSHOTTAM DUTT THAPLIYAL Vs. ANKUR GOEL
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December 18, 2023 |
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December 21, 2023 |
PUSHP LATA GUPTA Vs. SENIOR CITIZEN TRIBUNAL CENTRAL DISTRICT
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May 4, 2023 |
R & A INFRACON PVT. LTD. Vs. HINDUSTAN SPIRITS LTD.
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February 7, 2023 |
R. K. TARUN Vs. NATIONAL MEDICAL COMMISSION
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June 2, 2023 |
R.K. KOHLI Vs. VIPIN KOHLI
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October 18, 2023 |
R.R. PATIL FOUNDATION Vs. ARCHAEOLOGICAL SURVEY OF INDIA
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February 8, 2023 |
R.S. DAGAR Vs. UNION OF INDIA
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April 27, 2023 |
R.S. MISRA Vs. REGISTRAR, SUPREME COURT OF INDIA
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February 8, 2023 |
RABAB YUSUF MANKDA Vs. UNION OF INDIA
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November 7, 2023 |
RABINDRA TIWARY Vs. LT. GOVERNOR, GOVT. OF NCT OF DELHI
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January 17, 2023 |
RACHNA MEDIRATTA Vs. GIRDHARI LAL
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July 5, 2023 |
RADHEY ENTERPRISES Vs. DELHI METRO RAIL CORPORATION LTD
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August 9, 2023 |
RADHEYSHYAM Vs. STATE OF NCT OF DELHI
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December 11, 2023 |
RADHEYSHYAM Vs. MANGE LAL
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November 23, 2023 |
RADICO KHAITAN LTD. Vs. NAKSHATRA DISTILLERIES & BREWERIES LTD.
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February 28, 2023 |
RAGAHAV MAGUNTA Vs. DIRECTORATE OF ENFORCEMENT
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August 10, 2023 |
RAGAVENDRA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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May 12, 2023 |
RAGHAV ADITYA CHITS. PVT. LTD. Vs. MAYA TOYS
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October 12, 2023 |
RAGHAV CHADHA Vs. RAJYA SABHA SECRETARIAT
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October 17, 2023 |
RAGHAV LIFESTYLE PRODUCTS UNIT Vs. SUZAN MICHAEL PANY
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December 8, 2023 |
RAGHAV SINGH Vs. DINESH KUMAR
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August 10, 2023 |
RAGHBIR SINGH CHHABRA Vs. HOLY STAR NATURAL RESOURCES LTD
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March 29, 2023 |
RAGHUNATH Vs. DELHI BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD
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April 13, 2023 |
RAGHUVINDER SINGH Vs. RAJIV CHADHA
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August 2, 2023 |
RAHEE INFRATECH LIMITED Vs. DELHI METRO RAIL CORPORATION LIMITED
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February 24, 2023 |
RAHIMA Vs. STATE GNCT OF DELHI
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September 21, 2023 |
RAHUL Vs. STATE
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November 6, 2023 |
RAHUL Vs. STATE OF NCT OF DELHI
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August 7, 2023 |
RAHUL Vs. STATE (GOVT. OF NCT OF DELHI)
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April 19, 2023 |
RAHUL DEV Vs. STATE OF NCT OF DELHI
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December 22, 2023 |
RAHUL DILIP SHAH Vs. CATALYST TRUSTEESHIP LIMITED
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October 20, 2023 |
RAHUL JINDAL Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
January 18, 2023 |
RAHUL KUMAR Vs. UNIVERSITY OF DELHI
|
March 29, 2023 |
RAHUL MAHAJAN Vs. MINISTRY OF EDUCATION
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September 27, 2023 |
RAHUL MISHRA Vs. NEHA RAI
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November 6, 2023 |
RAHUL MOHOD Vs. GOVT. OF NCT DELHI
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September 6, 2023 |
RAHUL RANJAN Vs. UNIVERSITY GRANT COMMISSION
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November 7, 2023 |
RAHUL SHARMA Vs. SOUTH DELHI MUNICIPAL CORPORATION
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August 18, 2023 |
RAHUL YADAV Vs. STATE
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March 24, 2023 |
RAIL DAWA BAR ASSOCIATION, LUCKNOW Vs. UNION OF INDIA
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March 3, 2023 |
RAJ CHAWLA AND CO. STOCK AND SHARE BROKERS Vs. NINE MEDIA AND INFORMATION SERVICES LTD.
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January 30, 2023 |
RAJ KUMAR Vs. SURAJ MAL
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January 19, 2023 |
RAJ KUMAR Vs. STATE,NATIONAL CAPITAL TERRITORY OF DELHI
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March 14, 2023 |
RAJ KUMAR SHARMA Vs. SANDEEP KUMAR
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January 30, 2023 |
RAJ SINGH Vs. UNION OF INDIA
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March 21, 2023 |
RAJA RAM Vs. STATE OF NCT OF DELHI
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September 25, 2023 |
RAJAN SOOD Vs. DELHI DEVELOPMENT AUTHORITY
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January 4, 2023 |
RAJAT KAPOOR ADVOCATE Vs. UNION OF INDIA
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September 14, 2023 |
RAJBALA Vs. SH. KRISHAN KUMAR SHARMA
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July 11, 2023 |
RAJBIR SINGH Vs. RAKESH KUMAR
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January 25, 2023 |
RAJDEEP CHOWDHARY Vs. UNION OF INDIA
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July 14, 2023 |
RAJDHANI COLD STORAGE PVT. LTD Vs. PUNJAB AND SIND BANK
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August 1, 2023 |
RAJEEEV KUMAR YADAV Vs. STATE OF NCT DELHI
|
October 6, 2023 |
RAJEEV CHHABRA Vs. SURENDER KHURANA
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January 23, 2023 |
RAJEEV CHHATWAL Vs. COMMISSIONER OF GOODS AND SERVICES TAX
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August 24, 2023 |
RAJEEV FUTELA Vs. GURCHARAN KUMAR
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August 1, 2023 |
RAJEEV GUPTA Vs. HAZARILAL GUPTA
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November 8, 2023 |
RAJEEV JAIN Vs. ASHTECH INDUSTRIES PVT. LTD.
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July 3, 2023 |
RAJEEV JHAWAR Vs. CENTRAL BUREAU OF INVESTIGATION
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November 3, 2023 |
RAJEEV KHATRI Vs. COMMISSIONER OF CUSTOMS (EXPORT)
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July 4, 2023 |
RAJEEV RAJ RATHEE Vs. STATE
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June 2, 2023 |
RAJEEV SHARMA Vs. TATA POWER DELHI DISTRIBUTION LIMITED
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July 25, 2023 |
RAJENDER BHARDWAJ Vs. SULOCHANA
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November 21, 2023 |
RAJENDER KUMAR Vs. SUDERSHAN RAWLA
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September 12, 2023 |
RAJENDER KUMAR PAHWA Vs. BUREAU OF IMMIGRATION
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December 18, 2023 |
RAJENDRA KUMAR MITTAL Vs. ADDL. DISTRICT MAGISTRATE (SOUTH-EAST)
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January 27, 2023 |
RAJENDRA KUMAR NAYAK Vs. STATE OF NCT OF DELHI
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December 22, 2023 |
RAJESH Vs. STATE
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June 26, 2023 |
RAJESH KUMAR Vs. STATE OF NCT OF DELHI
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January 18, 2023 |
RAJESH KUMAR ARYA Vs. UNION OF INDIA
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March 6, 2023 |
RAJESH KUMAR P. V. Vs. UNION OF INDIA
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July 4, 2023 |
RAJESH P SHAH Vs. STATE OF NCT DELHI
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August 2, 2023 |
RAJESH SHARMA Vs. GOVT. BOYS SR
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November 20, 2023 |
RAJESH SHARMA Vs. STATE OF NCT DELHI
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January 23, 2023 |
RAJESHWAR NATH KAUL Vs. JAGBIR SINGH
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September 22, 2023 |
RAJINDER BHARDWAJ Vs. VIJAY KUMAR KAUSHIK
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March 17, 2023 |
RAJINDER DHAWAN Vs. GOBIND PARSHAD JAGDISH PARSHAD
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April 12, 2023 |
RAJINDER NATH KAPOOR Vs. INCOME TAX OFFICER
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June 2, 2023 |
RAJINDER SINGH Vs. RAJESH ARORA
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May 10, 2023 |
RAJINDER SINGH CHADHA Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
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November 24, 2023 |
RAJINDRA SINGH Vs. COMMISSIONER OF POLICE
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September 1, 2023 |
RAJIV AGARWAL Vs. BALMER LAWRIE CO LTD
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December 19, 2023 |
RAJIV BOOLCHAND JAIN Vs. UNION OF INDIA
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July 20, 2023 |
RAJIV KAPOOR Vs. JANAK KAPOOR
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August 7, 2023 |
RAJIV MEHRA Vs. RAVI BHUSHAN
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October 12, 2023 |
RAJKUMAR SAV Vs. MUNICIPAL CORPORATION OF DELHI
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July 18, 2023 |
RAJNI BAHL Vs. ARUN KUMAR NAYYAR
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November 22, 2023 |
RAJNI MOGHA Vs. STATE OF NCT OF DELHI
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August 17, 2023 |
RAJNISH KUMAR RAI Vs. UNION OF INDIA
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January 24, 2023 |
RAJO Vs. DELHI BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD
|
April 17, 2023 |
RAJU RIYAZUDDIN Vs. STATE
|
January 16, 2023 |
RAJU YADAV Vs. STATE OF NCT OF DELHI
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May 16, 2023 |
RAKESH Vs. BABITA TYAGI
|
August 4, 2023 |
RAKESH AGRAWAL Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
July 4, 2023 |
RAKESH BHATNAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
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November 22, 2023 |
RAKESH KISHORE Vs. CHIEF FIRE OFFICER
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January 18, 2023 |
RAKESH KUMAR Vs. STATE
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October 12, 2023 |
RAKESH KUMAR AGGARWAL Vs. LOCK & LOCKING DEVICES
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March 2, 2023 |
RAKESH KUMAR AGGARWAL Vs. CARAVAN COMMERCIAL COMPANY LIMITED
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January 17, 2023 |
RAKESH KUMAR KALRA Vs. STATE GOVT OF NCT DELHI
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August 24, 2023 |
RAKESH MEENA Vs. STAFF SELECTION COMMISSION
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March 22, 2023 |
RAM AVTAR TYAGI Vs. NARCOTICS CONTROL BUREAU
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July 5, 2023 |
RAM KALI SHARMA Vs. STATE OF NCT DELHI
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May 29, 2023 |
RAM KISHOR ARORA Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT
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September 22, 2023 |
RAM KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
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August 17, 2023 |
RAM MAGGO Vs. MUNTO BEGUM NOW DECEASED
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September 27, 2023 |
RAM NAGINA PRASAD Vs. UNION OF INDIA
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February 7, 2023 |
RAM NIWAS Vs. UNION OF INDIA & ORS
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August 1, 2023 |
RAM PAL Vs. UNION OF INDIA
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November 22, 2023 |
RAM PRAKASH CHAUHAN Vs. COMMISSIONER OF DELHI (GOODS AND SERVICE TAX)
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January 19, 2023 |
RAM PRASAD Vs. STATE NCT OF DELHI
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December 1, 2023 |
RAM PRATAP Vs. UNION OF INDIA(MINISTRY OF RAILWAY)
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July 5, 2023 |
RAM SAHAY MEENA KALKY Vs. STATE
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November 16, 2023 |
RAM SARUP LUGANI Vs. NIRMAL LUGANI
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January 4, 2023 |
RAM SINGH Vs. GOVIND RAM
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January 31, 2023 |
RAM TEJ Vs. STATE
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May 18, 2023 |
RAM TEJ Vs. STATE
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May 24, 2023 |
RAMAKANT SHANDILYA Vs. UNION OF INDIA
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February 17, 2023 |
RAMAKANT SINGH Vs. UNION OF INDIA
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February 13, 2023 |
RAMAN BHURARIA Vs. DIRECTORATE OF ENFORCEMENT
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February 8, 2023 |
RAMAN KWATRA Vs. KEI INDUSTRIES LIMITED
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January 6, 2023 |
RAMCHANDRA SHARMA Vs. DHEERAJ
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May 11, 2023 |
RAMDEV SHARMA Vs. UNION OF INDIA
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January 9, 2023 |
RAMESH Vs. MEENAKSHI LEKHI
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August 29, 2023 |
RAMESH CHANDER GOEL Vs. DAYA KISHAN GOEL
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January 27, 2023 |
RAMESH CHANDER GOEL Vs. MASTER CHIRAG GOEL
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January 23, 2023 |
RAMESH CHANDRA KALRA Vs. UNION OF INDIA
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November 22, 2023 |
RAMESH KUMAR Vs. RAJIV SHARMA
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November 7, 2023 |
RAMESH KUMAR Vs. UNION OF INDIA
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March 1, 2023 |
RAMESH KUMAR BAWALIA Vs. UTTAR PRADESH SAMAJ SOCIETY
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August 21, 2023 |
RAMESH MANGLANI Vs. DIRECTORATE OF ENFORCEMENT
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May 30, 2023 |
RAMESHWAR JAISWAL Vs. JAYADITTYA PALIT
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March 20, 2023 |
RAMESHWAR JAISWAL Vs. TOJO VIKAS INTERNATIONAL PVT LTD
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March 20, 2023 |
RAMEZ FAQIRI Vs. STATE OF NCT OF DELHI
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September 18, 2023 |
RAMKY INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF TRADE & TAXES
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July 20, 2023 |
RANDA CHEHAB Vs. UNION OF INDIA
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December 18, 2023 |
RANGESH SRINIVASAN Vs. MADHULIKA BAWA
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June 7, 2023 |
RANGOLI RESORTS PRIVATE LIMITED Vs. GOVERNMENT OF DELHI
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January 5, 2023 |
RANI Vs. RAKESH
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July 4, 2023 |
RANJANA SINGH Vs. UNION OF INDIA
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January 27, 2023 |
RANJEET KUMAR YADAV Vs. STATE OF NCT OF DELHI
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August 14, 2023 |
RANJEET RAUT Vs. STATE
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February 28, 2023 |
RANJEET SINGH Vs. STATE GOVT. OF NCT OF DELHI
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December 21, 2023 |
RANJIT CONSTRUCTION COMPANY Vs. GUJARAT STATE ROAD AND BUILDING DEPARTMENT
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July 10, 2023 |
RANJIT SINGH SETHI Vs. RANBIR SINGH SETHI
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January 23, 2023 |
RANVEER PRATAP SINGH BUNDELA Vs. UNION OF INDIA
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January 20, 2023 |
RAQUEL SHEFALI FERNANDEZ Vs. EQUESTRIAN FEDERATION OF INDIA
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May 4, 2023 |
RASHMEE KANSAL Vs. STATE
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November 8, 2023 |
RASHMI Vs. MANOJ
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December 11, 2023 |
RASHMI SHARMA Vs. DEEPAK SHARMA
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October 19, 2023 |
RATAN KUMAR SINGH Vs. CENTRAL RAILSIDE WAREHOUSE COMPANY LIMITED
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January 23, 2023 |
RATTAN LAL Vs. RAGUNATH
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August 18, 2023 |
RATUL PURI Vs. STATE BANK OF INDIA
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March 20, 2023 |
RAVI ATTKAN Vs. STATE NCT OF DELHI
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July 20, 2023 |
RAVI BHUSHAN Vs. RAJIV MEHRA
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October 12, 2023 |
RAVI BHUSHAN UPADHYAY Vs. STATE
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September 4, 2023 |
RAVI DHINGRA Vs. STATE
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August 21, 2023 |
RAVI KANT SINHA Vs. JAWAHARLAL NEHRU UNIVERSITY
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January 23, 2023 |
RAVI KHOKHAR Vs. UNION OF INDIA
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February 1, 2023 |
RAVI MANCHANDA TRADING Vs. REGISTRAR OF TRADE MARKS
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August 3, 2023 |
RAVINDER KUMAR Vs. STATE NCT OF DELHI
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May 11, 2023 |
RAVINDER LAL AIRI Vs. S. SHALU CONSTRUCTION PVT. LTD.
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January 24, 2023 |
RAVINDER SINGH BHASIN Vs. KANWALJIT KAUR
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July 26, 2023 |
RE-VIKAS MOTORS P. LTD. Vs. XXXXXX
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August 1, 2023 |
RE: TO CONSIDER SUO MOTU CONTEMPT OF COURT Vs. PROCEEDINGS AGAINST THE TIS HAZARI COURT LAWYERS
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July 28, 2023 |
REAL ANCHORS PROJECTS LLP Vs. NCT OF DELHI
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January 11, 2023 |
REDDYS LABORATORIES LIMITED Vs. RIKON PHARMACEUTICALS PVT. LTD
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March 6, 2023 |
REDDYS LABORATORIES LIMITED Vs. SMART LABORATORIES PVT. LTD.
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November 16, 2023 |
REDDYS LABORATORIES LIMITED Vs. FAST CURE PHARMA
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October 12, 2023 |
REDDYS LABORATORIES LIMITED Vs. CONTROLLER OF PATENTS
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August 3, 2023 |
REDDYS LABORATORIES LIMITED Vs. RIDGECURE PHARMA
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January 30, 2023 |
REEMA SALKAN Vs. SUMER SINGH SALKAN
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July 3, 2023 |
REENA SINGH Vs. UNION OF INDIA
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March 6, 2023 |
REENA SINGH Vs. M S BHUMI SAGAR INFRASTRUCTURE PVT LTD.
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April 5, 2023 |
REFRIGERATED WATER LICENSEES ASSOCIATION Vs. COMMISSIONER SOUTH DELHI MUNICIPAL CORPORATION
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April 20, 2023 |
REHRI PATRI EKTA MANCH Vs. MUNICIPAL CORPORATION OF DELHI
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October 17, 2023 |
REKHA Vs. UNION OF INDIA
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July 5, 2023 |
REKHA BHARDWAJ Vs. YOGESH BHARDWAJ
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March 16, 2023 |
REKHA RANI Vs. STATE (NCT) OF DELHI
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August 24, 2023 |
REKHA SEHRAWAT Vs. AMARJIT SINGH
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August 24, 2023 |
RELIABLE TYRE MARKET Vs. ARJUN UPPAL
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November 29, 2023 |
RELIANCE GENERAL INSURANCE CO LTD Vs. POONAM RANA
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November 23, 2023 |
RELIANCE GENERAL INSURANCE CO LTD Vs. MAHENDER SINGH
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August 3, 2023 |
RELIANCE GENERAL INSURANCE CO LTD Vs. MAMTA
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August 1, 2023 |
RELIANCE GENERAL INSURANCE CO LTD Vs. MASTER RAHUL
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November 21, 2023 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ANJALI
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January 11, 2023 |
RELIANCE INFRASTRUCTURE LIMITED Vs. MADHYANCHAL VIDYUT VITRAN NIGAM LIMITED
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August 14, 2023 |
RELIGARE FINVEST LIMITED Vs. LAKSHMI VILAS BANK LIMITED
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December 15, 2023 |
RENU NARWANI Vs. STATE OF NCT OF DELHI
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December 18, 2023 |
RENUKA BULANI PRASAD Vs. NATIONAL BOARD OF EXAMINATIONS
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July 27, 2023 |
RESERVE BANK OF INDIA Vs. CRB CAPITAL MARKETS LTD. (PROVN.LIQN.) P.LTD
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July 25, 2023 |
RESHMA Vs. UNION OF INDIA
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November 28, 2023 |
RESILIENT INNOVATIONS PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS
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August 9, 2023 |
RIDHIMA JAIN Vs. INTERARCH BUILDING PRODUCTS PVT. LTD.
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March 3, 2023 |
RIHAN Vs. STATE
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July 25, 2023 |
RIHAN Vs. STATE (GNCTD)
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November 20, 2023 |
RIKI Vs. VIKAS BABU
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April 13, 2023 |
RINKU Vs. STATE
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December 1, 2023 |
RISHABH RAWAT Vs. STATE GOVT. OF NCT OF DELHI
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June 1, 2023 |
RISHI LAL GUPTA Vs. UTTAM CHEMICAL UDYOG
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December 22, 2023 |
RITAJ TRIPATHI Vs. STATE (N.C.T. OF DELHI)
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January 27, 2023 |
RITU CHERNALIA Vs. AMAR CHERNALIA
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May 22, 2023 |
RITU CHOWDHARY Vs. UNIVERSITY OF DELHI
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March 6, 2023 |
RITU JOHARI Vs. VINEET TANEJA
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February 3, 2023 |
RITU JOSHI Vs. UNION OF INDIA
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March 2, 2023 |
RITU SETHI Vs. STATE OF NCT OF DELHI
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January 6, 2023 |
RIYAZUDDIN Vs. STATE NCT OF DELHI
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April 11, 2023 |
RMC PROJECT MANAGEMENT INTERNATIONAL Vs. WHIZLABS SOFTWARE PRIVATE LIMITED
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August 21, 2023 |
ROADWAY SOLUTIONS INDIA INFRA LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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May 29, 2023 |
ROADWAY SOLUTIONS INDIA INFRA LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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May 24, 2023 |
ROHIT DIXIT Vs. STATE NCT OF DELHI
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December 11, 2023 |
ROHIT JINDAL Vs. STATE NCT OF DELHI
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September 22, 2023 |
ROHIT KUMAR Vs. UNION OF INDIA
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February 23, 2023 |
ROHIT PANJWANI Vs. BSES RAJDHANI POWER LIMITED
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April 18, 2023 |
ROHIT SRIVASTAVA Vs. STATE OF NCT OF DELHI
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January 24, 2023 |
ROHTASH Vs. REGISTRAR GENERAL
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August 16, 2023 |
ROHTASH Vs. PUBLIC WORKS DEPARTMENT
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November 20, 2023 |
ROHTASH KUMAR Vs. SOUTH DELHI MUNICIPAL COPORATION
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September 26, 2023 |
ROMESH SINGH Vs. UNION OF INDIA
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January 19, 2023 |
ROSHAN RAJA Vs. UNION OF INDIA
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February 10, 2023 |
ROSHANARA CLUB LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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April 21, 2023 |
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January 23, 2023 |
ROYAL SUNDARAM GENERAL INSURANCE COMPANY LIMITED Vs. KRISHAN PAL
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May 16, 2023 |
ROYALGOLF LINK CITY PROJECTS PVT. LTD. Vs. TIMES INNOVATIVE MEDIA LTD.
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August 11, 2023 |
RUCHIKA RAI MADAN Vs. DIRECTORATE OF EDUCATION
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August 24, 2023 |
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November 17, 2023 |
RUKSANA Vs. JAWAHAR LAL NEHRU UNIVERSITY
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April 24, 2023 |
RUKSANA BANO Vs. GOVERNMENT OF NCT OF DELHI
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SATYA PAL Vs. CHAIRMAN CUM MANAGING DIRECTOR, DELHI TRANSPORT CORPORATION
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October 17, 2023 |
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March 22, 2023 |
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June 7, 2023 |
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August 1, 2023 |
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October 18, 2023 |
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January 18, 2023 |
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October 19, 2023 |
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January 31, 2023 |
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April 17, 2023 |
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June 7, 2023 |
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September 27, 2023 |
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November 1, 2023 |
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November 3, 2023 |
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November 23, 2023 |
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April 13, 2023 |
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February 8, 2023 |
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January 17, 2023 |
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January 20, 2023 |
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December 7, 2023 |
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March 20, 2023 |
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April 10, 2023 |
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February 22, 2023 |
UNION OF INDIA Vs. OM PRAKASH
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March 27, 2023 |
UNION OF INDIA Vs. R. N. SINGH
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July 12, 2023 |
UNION OF INDIA Vs. KENDRIYA BHANDAR
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July 12, 2023 |
UNION OF INDIA Vs. INDIAN AGRO MARKETING CO-OPERATIVE LTD
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July 12, 2023 |
UNION OF INDIA Vs. O.P. MATHUR
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June 1, 2023 |
UNION OF INDIA Vs. M/S. RAMACIVIL INDIA CONSTRUCTION PRIVATE LIMITED
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July 5, 2023 |
UNION OF INDIA Vs. KAMLA DEVI
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May 29, 2023 |
UNION OF INDIA Vs. RELIANCE INDUSTRIES LIMITED
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May 9, 2023 |
UNION OF INDIA Vs. MOHAMMED SALEEM
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May 11, 2023 |
UNION OF INDIA Vs. JOGINDER SINGH
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May 10, 2023 |
UNION OF INDIA Vs. MADHU TRANSPORT COMPANY PRIVATE LTD.
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January 30, 2023 |
UNION OF INDIA Vs. SYED MUZAFFAR ALI KHAN
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January 19, 2023 |
UNION OF INDIA Vs. PARESH NATH SHARMA
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January 17, 2023 |
UNION OF INDIA Vs. DINESH KUMAR KAUSHIK
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August 23, 2023 |
UNION OF INDIA Vs. NAIN SINGH
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August 16, 2023 |
UNION OF INDIA Vs. KIRAN KANOJIA
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September 22, 2023 |
UNION OF INDIA Vs. PRADEEP MATHUR
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September 4, 2023 |
UNITED DRILLING TOOLS LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD.
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February 13, 2023 |
UNITED INDIA INSURANCE CO. LTD. Vs. BANSAL WOOD PRODUCT PVT. LTD.
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February 2, 2023 |
UNITED INDIA INSURANCE CO.LTD. Vs. RAM PRAKASH MISHRA
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January 16, 2023 |
UNITED INDIA INSURANCE COMPANY LTD Vs. HARI LAL
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May 4, 2023 |
UNIVERSAL HUMAN RIGHTS FOUNDATION Vs. GOVT OF NCT OF DELHI
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October 20, 2023 |
UNIVERSITY OF DELHI Vs. KALRA ELECTRICALS
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February 1, 2023 |
UNIVERSITY OF PATANJALI Vs. DEPARTMENT FOR PROMOTION OF INDUSTRY AND INTERNAL TRADE
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January 24, 2023 |
UOI Vs. KEWAL KRISHAN LOONA
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February 1, 2023 |
URMILA DEVI Vs. UMA SHANKAR
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December 14, 2023 |
UTTIM LAL SINGH Vs. UOI
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November 2, 2023 |
V AND A SOLUTIONS PVT. LTD Vs. INVESTOR EDUCATION AND PROTECTION FUND AUTHORITY
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January 18, 2023 |
V AND A SOLUTIONS PVT. LTD Vs. INVESTOR EDUCATION AND PROTECTION FUND AUTHORITY
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March 29, 2023 |
V R TECHNICHE CONSULTANT PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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March 23, 2023 |
V. K. KANJLIA Vs. STATE NCT OF DELHI
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January 19, 2023 |
V. K. TANDON Vs. IQBAL SINGH
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September 1, 2023 |
V. R. HOLDINGS Vs. HERO INVESTOCORP LIMITED
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August 4, 2023 |
V. SOMASKANDAN Vs. SREE SWAMINATHA SWAMY SEVA SAMAJ REGD
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April 26, 2023 |
V. SUNDAR RA Vs. UNION OF INDIA
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January 9, 2023 |
VANIT NALWA Vs. P KRISHNAMURTHY
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May 3, 2023 |
VARINDER JEET SINGH Vs. GURPREET KAUR
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September 14, 2023 |
VARUN Vs. AMIT KHANNA
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September 21, 2023 |
VARUN Vs. STATE (NCT OF DELHI)
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November 22, 2023 |
VARUN ARYA Vs. STATE OF NCT OF DELHI
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August 14, 2023 |
VARUN NAGPAL Vs. STATE NCT OF DELHI
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January 20, 2023 |
VASHIMA CHOPRA Vs. STATE
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January 27, 2023 |
VASU BAJAJ Vs. RAKESH BAJAJ
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August 23, 2023 |
VASUDHA SHUKLA Vs. UNION OF INDIA
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July 18, 2023 |
VASUNDHRA JEWELLERS PVT. LTD Vs. VASUNDHARA FASHION JEWELERY LLP
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July 19, 2023 |
VAYOO NANDAN FINANCE COMPANY PVT. LTD. Vs. INCOME TAX OFFICER, WARD 26 (1), DELHI
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January 16, 2023 |
VBM MEDIZINTECHNIK GMBH Vs. GEETAN LUTHRA
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September 25, 2023 |
VED PARKASH Vs. NARESH KUMAR
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January 17, 2023 |
VED PRAKASH Vs. STATE
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January 6, 2023 |
VED YADA Vs. STATE OF NCT OF DELHI
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February 17, 2023 |
VEE EXCEL DRUGS AND PHARMACEUTICALS PVT LTD Vs. HAB PHARMACEUTICALS AND RESEARCH LIMITED
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June 1, 2023 |
VEENA MAHAJAN Vs. V.N VERMA
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February 2, 2023 |
VEER SINGH BHADANA Vs. STATE
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March 21, 2023 |
VEETEE FINE FOODS LIMITED Vs. PUNJAB NATIONAL BANK
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August 14, 2023 |
VENDING UPDATES (INDIA) PRIVATE LIMITED Vs. REGISTRAR OF TRADEMARKS
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February 16, 2023 |
VIBHAV PANANDIKER Vs. STATE
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December 1, 2023 |
VICEROY ENGINEERING Vs. SMITHS DETECTION VEECON SYSTEMS PRIVATE LIMITED
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December 4, 2023 |
VICKY Vs. STATE
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June 1, 2023 |
VICKY SINGH@ CHIKU Vs. STATE (GOVT. NCT OF DELHI)
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January 18, 2023 |
VIFOR (INTERNATIONAL) LTD Vs. J.B. CHEMICALS AND PHARMACEUTICALS LIMITED
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May 1, 2023 |
VIHAN EXIMS COMPANY PVT. LTD. Vs. STATE, GOVT OF NCT OF DELHI
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July 3, 2023 |
VIJAY Vs. UNION OF INDIA
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March 20, 2023 |
VIJAY AGRAWAL Vs. DIRECTORATE OF ENFORCEMEN
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May 29, 2023 |
VIJAY AGRAWAL Vs. DIRECTORATE OF ENFORCEMENT
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January 19, 2023 |
VIJAY ARORA Vs. STATE GOVT OF NCT OF DELHI
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May 23, 2023 |
VIJAY BHARDWAJ Vs. ALKA SHARMA
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March 6, 2023 |
VIJAY KUAMR JAIN Vs. RESERVE BANK OF INDIA
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July 25, 2023 |
VIJAY KUMAR AGARWAL Vs. PARVEEN SINGH
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November 7, 2023 |
VIJAY KUMAR FARSHWAL Vs. SHRI KISHAN LAL
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October 4, 2023 |
VIJAY KUMAR JHAMB Vs. UNION OF INDIA
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April 13, 2023 |
VIJAY KUMAR VARSHNEY Vs. LONGLAST POWER PRODUCTS LTD
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July 3, 2023 |
VIJAY PAL SHARMA Vs. STATE OF NCT OF DELHI
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July 25, 2023 |
VIJENDER GUPTA Vs. LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI
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March 24, 2023 |
VIJENDER SHARMA Vs. UNION OF INDIA
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March 2, 2023 |
VIKAS Vs. STATE
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July 26, 2023 |
VIKAS KUMAR Vs. SOUTH DELHI MUNICIPAL CORPORATION
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January 20, 2023 |
VIKAS MEHROTRA Vs. VLS CAPITAL LTD
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March 2, 2023 |
VIKAS MOHAN Vs. RAJINDER SINGH
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November 20, 2023 |
VIKAS PARAS Vs. STATE NCT OF DELHI
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May 24, 2023 |
VIKASH KUMAR Vs. UNION OF INDIA
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September 1, 2023 |
VIKENDER SINGH YADAV Vs. STATE OF NCT OF DELHI
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August 29, 2023 |
VIKRAM Vs. STATE
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January 16, 2023 |
VIKRAM KATHURIYA Vs. STATE OF NCT OF DELHI
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September 26, 2023 |
VIKRAM RUHAL Vs. DELHI POLICE
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May 31, 2023 |
VIKRAM SINGH Vs. UNION OF INDIA
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May 4, 2023 |
VIKRANT VASHISHT Vs. SHWETA
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November 22, 2023 |
VIMAL KHANNA Vs. AYUSH GUPTA
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January 19, 2023 |
VINAY GUPTA Vs. STATE OF NCT OF DELHI
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January 17, 2023 |
VINAY JAIKUMAR Vs. STATE
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October 19, 2023 |
VINAY KUMAR KUSHWHA ALIAS GULLU Vs. STATE
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May 25, 2023 |
VINAY SHARMA Vs. STATE (NCT OF DELHI)
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July 12, 2023 |
VINAYAK POLYTECHNIC COLLEGE Vs. ALL INDIA COUNCIL FOR TEACHER EDUCATION
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May 1, 2023 |
VINAYAK SINGH Vs. UNION OF INDIA
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February 16, 2023 |
VINEET JHAVAR Vs. STATE OF NCT OF DELHI
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December 6, 2023 |
VINEET SARAF Vs. RURAL ELECTRIFICATION CORPORATION LTD.
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July 21, 2023 |
VINEET SURELIA Vs. STATE OF NCT DELHI
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November 7, 2023 |
VINEY CHAUDHARY Vs. UNION OF INDIA
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July 3, 2023 |
VINOD Vs. STATE (GOVT OF N. C. T. DELHI)
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January 17, 2023 |
VINOD Vs. STATE
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March 22, 2023 |
VINOD KENI Vs. TECHNOLOGY DEVELOPMENT ROARD
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July 24, 2023 |
VINOD KUMAR Vs. STATE OF NCT OF DELHI
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December 22, 2023 |
VINOD KUMAR Vs. STATE
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April 18, 2023 |
VINOD KUMAR GUPTA Vs. NATIONAL INSTITUTE OF IMMUNOLOGY
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August 23, 2023 |
VINOD MANGLA Vs. STATE OF NCT OF DELHI
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July 27, 2023 |
VINOD RAJORIA Vs. DELHI DEVELOPMENT AUTHORITY
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December 8, 2023 |
VIPIN Vs. STATE
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August 4, 2023 |
VIPIN Vs. STATE
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September 26, 2023 |
VIPIN MITTAL Vs. NATIONAL INVESTIGATING AGENCY
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May 30, 2023 |
VIPIN SINGH Vs. STATE
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February 7, 2023 |
VIPUL KANT UPADHYAY Vs. STANDARD CHARTERED BANK
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May 22, 2023 |
VIRENDER DHAKA Vs. STATE
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December 1, 2023 |
VIRENDER KUMAR JAIN Vs. DELHI GST OFFICER
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August 16, 2023 |
VIRENDER SINGH Vs. UNION OF INDIA
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January 19, 2023 |
VIRENDRA KUMAR Vs. UNION OF INDIA
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January 6, 2023 |
VIRIDIAN DEVELOPMENT MANAGERS PRIVATE LIMITED Vs. RPS INFRASTRUCTURE LIMITED
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November 6, 2023 |
VIRINDRA KAPOOR Vs. VIJAY KUMAR SHARMA
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December 18, 2023 |
VISHAL Vs. STATE
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April 11, 2023 |
VISHAL @ BUNTI Vs. STATE (GNCT) OF DELHI
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April 19, 2023 |
VISHAL YADAV Vs. STATE
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May 2, 2023 |
VISHESH AGGARWALS Vs. STATE OF NCT OF DELHI
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November 24, 2023 |
VISHNU KHANNA Vs. AVINASH KAPOOR
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August 14, 2023 |
VISHNU SECURITY SERVICES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 28, 2023 |
VISHWA PRATAP Vs. STATE GOVT OF NCT OF DELHI
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September 4, 2023 |
VISTRA ITCL (INDIA) LIMITED Vs. LALIT KUMAR JAIN
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May 9, 2023 |
VISTRA ITCL INDIA LIMITED Vs. ANSAL PROPERTIES AND INFRASTRUCTURES LIMITED
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May 23, 2023 |
VIVEK KHANNA Vs. OYO APARTMENTS INVESTMENTS LLP
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September 18, 2023 |
VIVEK KUMAR Vs. STATE
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July 28, 2023 |
VIVEK KUMAR GUPTA Vs. STATE
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July 28, 2023 |
VIVEK PANDEY Vs. STATE GOVT OF NCT DELHI
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January 13, 2023 |
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES Vs. GOVERNMENT OF NCT OF DELHI
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August 4, 2023 |
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES TECHNICAL CAMPUS Vs. GOVT. OF NCT OF DELHI
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May 17, 2023 |
VODAFONE ROAMING SERVICES SARL Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX 3 1 1, DELHI
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July 4, 2023 |
VOOLA JOSHUA PAUL Vs. MINISTRY OF EXTERNAL AFFAIRS
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April 5, 2023 |
W. R. GRACE Vs. CONTROLLER OF PATENTS
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September 4, 2023 |
WALLTRACTS INDIA PVT LTD Vs. SOMFY INDIA PVT LTD
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May 4, 2023 |
WAPCOS LTD Vs. JYOTI SARUP MITTAL
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December 12, 2023 |
WASIM Vs. STATE
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September 22, 2023 |
WAZIRPUR BARTAN NIRMATA SANGH (THROUGH ITS SECRETARY) Vs. UNION OF INDIA
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January 30, 2023 |
WELL PROTECT MANPOWER SERVICES PVT LTD Vs. LADY HARDINGE MEDICAL COLLEGE
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April 13, 2023 |
WG CDR C PADMANABHAN Vs. COMMANDANT
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April 12, 2023 |
WHIRLPOOL OF INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 6, 2023 |
WINZO GAMES PRIVATE LIMITED Vs. GOOGLE LLC
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February 14, 2023 |
WIRE THROUGH ITS EDITOR Vs. AMITA SINGH
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March 29, 2023 |
WNS CARES FOUNDATION Vs. UNION OF INDIA
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January 16, 2023 |
XUFENG CHEN Vs. UNION OF INDIA
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January 25, 2023 |
Y.K.GOYAL Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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August 14, 2023 |
YAJUR COMMODITIES LTD Vs. SURESH ASRANI
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December 8, 2023 |
YAMINI MANOHAR Vs. T. K. D. KEERTHI
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May 8, 2023 |
YAMUNA KAMAL CLUB Vs. DELHI DEVELPOMENT AUTHORITY
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October 18, 2023 |
YASH MEHTA Vs. YASH PAL
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May 30, 2023 |
YASHDEEP CHAHAL Vs. UNION OF INDIA
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January 24, 2023 |
YASHOVARDHAN BIRLA Vs. KAMDHENU ENTERPRISES LIMITED
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November 23, 2023 |
YASHOVARDHAN BIRLA Vs. CECIL WEBBER ENGINEERING LTD.
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April 11, 2023 |
YASHPAL Vs. MUKESH
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October 12, 2023 |
YOGENDRA KUMAR YADAV Vs. UNION OF INDIA
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February 15, 2023 |
YOGESH Vs. STATE GOVT. OF NCT OF DELHI
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December 22, 2023 |
YOGESH Vs. STATE
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May 8, 2023 |
YOGESH BANSAL Vs. STATE GOVT OF NCT OF DELHI
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May 16, 2023 |
YOGESH KUMAR Vs. DAVENDER KUMAR RELAN
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June 12, 2023 |
YUDHVIR CHHIKARA Vs. PRIYANKA
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April 11, 2023 |
YVES SAINT LAURENT PARFUMS S.A Vs. VINOD ASRANI
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August 21, 2023 |
ZAFAR BADYARI Vs. SANDEEP SINGH
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April 19, 2023 |
ZAIBI HUSSAIN Vs. JAMAL TARIQ
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October 20, 2023 |
ZAKIR HUSSAIN Vs. SUNSHINE AGRISYSTEM PVT. LTD
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October 6, 2023 |
ZINO DAVIDOFF SA Vs. BHALANI ENTERPRISES
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January 17, 2023 |