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June 29, 2020 |
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January 8, 2020 |
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November 5, 2020 |
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November 6, 2020 |
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March 23, 2020 |
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January 27, 2020 |
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November 10, 2020 |
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January 20, 2020 |
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January 6, 2020 |
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December 1, 2020 |
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April 27, 2020 |
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November 24, 2020 |
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August 10, 2020 |
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September 11, 2020 |
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July 23, 2020 |
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July 22, 2020 |
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September 9, 2020 |
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November 17, 2020 |
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July 22, 2020 |
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September 18, 2020 |
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April 24, 2020 |
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December 14, 2020 |
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March 18, 2020 |
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February 26, 2020 |
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December 24, 2020 |
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December 3, 2020 |
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January 16, 2020 |
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July 7, 2020 |
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July 9, 2020 |
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January 31, 2020 |
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October 20, 2020 |
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January 14, 2020 |
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February 18, 2020 |
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August 19, 2020 |
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March 18, 2020 |
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June 24, 2020 |
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February 12, 2020 |
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August 24, 2020 |
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October 14, 2020 |
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September 22, 2020 |
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February 14, 2020 |
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March 13, 2020 |
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February 19, 2020 |
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September 29, 2020 |
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BEOWORLD PVT. LTD Vs. BANG & OLUFSEN EXPANSION
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July 28, 2020 |
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BEOWORLD PVT. LTD. Vs. BANG & OLUFSEN EXPANSION
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August 24, 2020 |
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BHAGAT SINGH RAWAT Vs. RAM GENERAL INSURANCE
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January 16, 2020 |
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BHAI BALBIR SINGH & ORS. Vs. BHAI UPINDER SINGH & ORS.
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August 11, 2020 |
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BHANDARI ENGINEERS AND BUILDERS PVT. LTD. Vs. MAHARIA RAJ JOINT VENTURE AND ORS.
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August 5, 2020 |
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BHARAT BHOGILAL PATEL Vs. NOKIA CORPORATIONS
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March 13, 2020 |
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BHARAT BIOTECH INTERNATIONAL LTD. Vs. OPTIVAL HEALTH SOLUTIONS PVT. LTD.
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May 26, 2020 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. EGYPTIAN ELECTRICITY TRANSMISSION COMPANY
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June 1, 2020 |
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BHARAT SANCHAR NIGAM LIMITED Vs. AKSH OPTIFIBRE LIMITED
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September 23, 2020 |
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BHARAT SANCHAR NIGAM LTD Vs. M/S AKSH OPTIFIBRE LIMITED
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March 4, 2020 |
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BHARAT SINGH RAWAT Vs. POONAM SINGH RAWAT
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August 10, 2020 |
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BHARTI AIRTEL LIMITED Vs. UNION OF INDIA
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May 5, 2020 |
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BHARTI KHANNA Vs. STATE
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March 23, 2020 |
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BHASKAR SINGH CHILWAL Vs. UNION OF INDIA
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October 6, 2020 |
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BHAVANA GUPTA Vs. GULSHAN KUMAR
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March 4, 2020 |
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BHAVYA ARORA Vs. UNION OF INDIA
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May 26, 2020 |
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BHAVYA NAIN Vs. HIGH COURT OF DELHI
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May 8, 2020 |
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BHAWNA MALHOTRA Vs. UNION OF INDIA
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November 2, 2020 |
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BHIM SAIN ARORA Vs. RAM KALI GUPTA
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September 22, 2020 |
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BHUBANESHWAR EXPRESSWAYS PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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June 3, 2020 |
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BHUPINDER KALRA Vs. PARAMJIT KAUR & ORS
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February 3, 2020 |
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BHUPINDER KAUR Vs. PUNJABI ACADEMY
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September 18, 2020 |
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BHUPINDER SINGH Vs. S. RAVINDER SINGH
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January 20, 2020 |
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BIBHA PANDEY Vs. PUNJAB NATIONAL BANK
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December 16, 2020 |
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BIG CHARTER PRIVATE LIMITED Vs. EZEN AVIATION PTY. LTD.
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October 23, 2020 |
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BIJENDER Vs. STATE
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November 27, 2020 |
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BIJI RAJESH Vs. COMPETENT AUTHORITY
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January 17, 2020 |
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BILAL Vs. STATE OF NCT DELHI
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September 29, 2020 |
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BINA MODI Vs. LALIT KUMAR MODI
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December 24, 2020 |
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BINA MODI Vs. LALIT MODI
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March 4, 2020 |
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BINA MODI Vs. LALIT MODI
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March 3, 2020 |
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BINAY KUMAR CHAUHAN Vs. STATE (NCT OF DELHI)
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November 12, 2020 |
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BINAY KUMAR MISHRA Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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May 21, 2020 |
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BINTY Vs. UNION OF INDIA
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May 19, 2020 |
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BISHAMBER Vs. STATE OF NCT OF DELHI & ANR.
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August 21, 2020 |
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BITU YADAV @ VIKAS YADAV Vs. STATE (NCT OF DELHI )
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September 7, 2020 |
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BLUE COAST INFRASTRUCTURE DEVELOPMENT Vs. BLUE COAST HOTELS LTD.
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June 10, 2020 |
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BRACE IRON AND STEEL PRIVATE LIMITED Vs. TATA STEEL BSL LIMITED
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December 14, 2020 |
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BRAND EQUITY TREATIES LIMITED Vs. UNION OF INDIA
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May 5, 2020 |
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BRIG. RAVI NAVET Vs. UNION OF INDIA
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December 17, 2020 |
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BRIJ PRAKSH GUPTA Vs. ASHWINI KUMAR
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February 6, 2020 |
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BRIJBASI EDUCATION AND WELFARE SOCIETY Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-III
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December 22, 2020 |
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BRIJLAL KUMAR Vs. UNION OF INDIA
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November 24, 2020 |
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BRILLTECH ENGINEERS PRIVATE LIMITED Vs. DARRAMEKS HOTELS DEVELOPERS PRIVATE LIMITED
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November 19, 2020 |
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BRISTOL-MYERS SQUIBB HOLDINGS IRELAND UNLIMITED COMPANY Vs. NATCO PHARMA
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January 23, 2020 |
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BSA CITI COURIER PVT. LTD. Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX DELHI WEST
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July 2, 2020 |
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BT INDIA PRIVATE LTD. Vs. INCOME TAX OFFICER
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April 22, 2020 |
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BVSR-KVR Vs. RAIL VIKAS NIGAM LTD
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February 12, 2020 |
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C G POWER AND INDUSTRIAL SOLUTIONS LIMITED Vs. DEPARTMENT OF TRADE & TAXES
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January 15, 2020 |
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CACHAR PAPER PROJECT WORKERS (UNION INTUC.) Vs. UNION OF INDIA
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July 1, 2020 |
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CAIRN INDIA LTD. AND ORS. Vs. GOVERNMENT OF INDIA
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February 19, 2020 |
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CAMIONS LOGISTICS SOLUTIONS PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX OSD
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December 23, 2020 |
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CANARA BANK Vs. M/S LEATHEROID PLASTICS PVT. LTD.
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February 24, 2020 |
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CAPT. RAJESH SINGH SEHGAL Vs. MINISTRY OF CIVIL AVIATION
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May 18, 2020 |
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CAPT. VIVEK SINGH Vs. STATE BANK OF INDIA
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August 20, 2020 |
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CARDIO FITNESS INDIA PVT. LTD. Vs. SPORTSFIT WORLD PVT. LTD.
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May 12, 2020 |
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CARS24 SERVICES PVT. LTD. Vs. CYBER APPROACH WORKSPACE LLP
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November 17, 2020 |
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CCL A Vs. STATE
|
October 19, 2020 |
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CD PHARMA INDIA PRIVATE LIMITED Vs. STATE OF NCT OF DELHI
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December 23, 2020 |
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CDE ASIA LIMITED Vs. JAIDEEP SHEKHAR
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February 24, 2020 |
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CDR RAVINDRA PAL SINGH Vs. UNION OF INDIA
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December 28, 2020 |
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CDR. SENTHIL VP Vs. UNION OF INDIA & ORS.
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July 23, 2020 |
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CEC-SAM INDIA JV Vs. DELHI METRO RAIL CORPORATION LIMITED
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June 16, 2020 |
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CEC-SAM INDIA JV Vs. DELHI METRO RAIL CORPORATION LIMITED
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January 23, 2020 |
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CELEBRITY REALCON PVT. LTD. Vs. STATE OF NCT OF DELHI & ANR.
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June 10, 2020 |
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CENTRAL BUREAU OF INVESTIGATION Vs. A.RAJA
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November 23, 2020 |
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CENTRAL BUREAU OF INVESTIGATION Vs. M P GUPTA
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January 6, 2020 |
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CENTRAL BUREAU OF INVESTIGATION Vs. RAM SWAROOP CHANDEL
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September 30, 2020 |
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CENTRAL PARK ESTATES PVT. LTD. Vs. PROVIDENT HOUSING LIMITED
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February 17, 2020 |
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CFA INSTITUTE Vs. BRICKWORK FINANCE ACADEMY
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October 6, 2020 |
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CHAMAN GIRI Vs. UNION OF INDIA
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December 14, 2020 |
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CHANCHAL CHOPRA Vs. SUBHASH DUGGAL & ORS.
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March 20, 2020 |
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CHANCHAL CHOPRA (SINCE DECEASED THRU.LRS) Vs. SUBHASH DUGGAL
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March 20, 2020 |
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CHAND Vs. STATE
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September 30, 2020 |
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CHANDAN SAWHNEY Vs. STATE
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February 13, 2020 |
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CHANDAN SINGH Vs. UNION OF INDIA
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February 13, 2020 |
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CHANDER MUNI TYAGI Vs. DELHI JAL BOARD
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October 5, 2020 |
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CHANDER PRAKASH AND ORS. Vs. SUSHILA RANI
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February 26, 2020 |
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CHANDER RATTAN Vs. DELHI TRANSPORT CORPORATION
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October 14, 2020 |
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CHANDER SHEKHAR Vs. STATE NCT OF DELHI
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November 9, 2020 |
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CHANDRIKA PRASHAD TIWARI Vs. DELHI BHARTIYA CHIKITSA PARISHAD
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January 6, 2020 |
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CHAQUE JOUR HR SERVICES PVT. LTD. Vs. UNION OF INDIA
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August 31, 2020 |
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CHAQUE JOUR HR SERVICES PVT. LTD. Vs. UNION OF INDIA
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March 11, 2020 |
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CHARAN SINGH Vs. THE STATE (NCT OF DELHI)
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November 25, 2020 |
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CHARANJEET SINGH Vs. RAJ KUMAR
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February 19, 2020 |
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CHARU JAIN Vs. DIRECTORATE OF EDUCATION, GNCT OF DELHI
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December 17, 2020 |
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CHARU LODHA Vs. ASIAN HOTELS (NORTH) LTD.
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July 21, 2020 |
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CHATTER SINGH RAO Vs. KAMAL KUMAR
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February 6, 2020 |
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CHAUDHARY RAJENDER PAWAR Vs. GEETA SINGH
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January 23, 2020 |
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CHAUDHARY VENTURES PVT. LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
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June 11, 2020 |
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CHELMSFORD COUNTRY CLUB Vs. AJIT KAUR
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October 20, 2020 |
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CHESONS ENTERPRISES Vs. CADIZ PHARMACEUTICALS PVT. LTD.
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November 9, 2020 |
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CHETAN DAYAL Vs. ARUNA MALHOTRA
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October 22, 2020 |
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CHETAN DAYAL Vs. ARUNA MALHOTRA
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July 1, 2020 |
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CHETAN SINGH Vs. R.C.CHADDA
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March 20, 2020 |
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CHHEDI PASWAN Vs. STATE
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February 17, 2020 |
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CHHOTEY LAL @ CHOTTU Vs. STATE
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February 5, 2020 |
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CHINA PETROLEUM PIPELINE BUREAU Vs. INDIAN OIL CORPORATION LIMITED
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January 10, 2020 |
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CHINA PETROLEUM PIPELINE BUREAU Vs. INDIAN OIL CORPORATION LIMITED
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September 10, 2020 |
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CHINTELS INDIA LIMITED Vs. BHAYANA BUILDERS PVT. LTD.
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June 4, 2020 |
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CHINTELS INDIA LTD. Vs. BHAYANA BUILDERS PVT. LTD.
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December 4, 2020 |
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CHINTPURNI MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
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December 9, 2020 |
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CHRISTIAN MICHEL JAMES Vs. CENTRAL BUREAU OF INVESTIGATION
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April 6, 2020 |
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CINEPOLIS INDIA PVT LTD Vs. CELEBRATION CITY PROJECTS PVT. LTD.
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January 21, 2020 |
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CITY LIFELINE TRAVELS PRIVATE LIMITED Vs. DELHI JAL BOARD
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December 22, 2020 |
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CITY X RAY AND SCAN CLINIC PVT. LTD. Vs. MEDICAL SUPERINTENDENT GOVT OF NCT OF DELHI
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October 12, 2020 |
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CIVICON ENGINEERING CONTRACTING INDIA PVT. LTD. AND ORS. Vs. THE CENTRAL BOARD OF TRUSTEES AND ORS.
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December 4, 2020 |
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CIVILIAN WELFARE & DEVELOPMENT TRUST (REGD.) Vs. NIDHI SRIVASTAVA, IAS
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April 27, 2020 |
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CIVILIAN WELFARE AND DEVELOPMENT TRUST Vs. NIDHI SRIVASTAVA, IAS
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April 27, 2020 |
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CIVILIAN WELFARE AND DEVELOPMENT TRUST (REGD) Vs. NIDHI SRIVASTAVA, IAS
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April 15, 2020 |
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CLAUDIO DE SIMONE Vs. ACTIAL FARMACEUTICA SRL (FORMERLY KNOWN ASCD INVESTMENT SRL)
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March 17, 2020 |
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CLEAN WIND POWER KURNOOL (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
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July 8, 2020 |
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CNA EXPORTS (P) LTD Vs. MANSI SHARMA
|
January 27, 2020 |
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COL ANAND SWAROOP, SM Vs. UNION OF INDIA
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November 24, 2020 |
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COL MUKUL DEV Vs. UNION OF INDIA
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September 29, 2020 |
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COL MUKUL DEV Vs. UNION OF INDIA
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October 21, 2020 |
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COL RAMNEESH PAL SINGH Vs. SUGANDHI AGGARWAL
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April 29, 2020 |
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COL. P.K. UBEROI Vs. VIGNESHWARA DEVELOPWELL PVT. LTD
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January 27, 2020 |
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COMDT. S.K. SINGH Vs. UNION OF INDIA
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June 26, 2020 |
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COMMERZBANK AKTIENGESELLSCHAFT Vs. STATE BANK OF INDIA, OVERSEAS BRANCH AND ORS.
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December 24, 2020 |
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COMMISSIONER OF INCOME TAX Vs. AUTHORITY FOR ADVANCE RULING
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August 27, 2020 |
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COMMISSIONER OF INCOME TAX Vs. SANT LAL
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March 11, 2020 |
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COMMISSIONER OF INCOME TAX - EXEMPTION Vs. ASSOCIATION OF THIRD PARTY ADMINISTRATORS
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January 20, 2020 |
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COMMISSIONER OF INCOME TAX-V, NEW DELHI Vs. NALWA INVESTMENT LTD.
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August 7, 2020 |
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COONER INSTITUTE OF HEALTH CARE AND RESEARCH CENTRE PVT. LTD. Vs. INCOME TAX OFFICER WARD 6(3)
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July 27, 2020 |
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COURT ON ITS OWN MOTION Vs. DIRECTOR GENERAL PRISONS & ANR
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August 11, 2020 |
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COURT ON ITS OWN MOTION Vs. STATE OF NCT OF DELHI AND ORS
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July 27, 2020 |
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COURT ON ITS OWN MOTION Vs. STATE
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February 28, 2020 |
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COURT ON ITS OWN MOTION Vs. STATE
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October 20, 2020 |
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CPL MUKESH SINGH RAJPOOT Vs. UNION OF INDIA
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December 15, 2020 |
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CREATIVE TRAVEL PVT. LTD. Vs. CREATIVE TOURS & TRAVELS (I) PVT. LTD.
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April 21, 2020 |
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CREST EDUCATIONS(P) LTD Vs. CAREER LAUNCHER(I) LTD
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October 19, 2020 |
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CRSC RESEARCH AND DESIGN INSTITUTE GROUP CO LTD Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED
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September 30, 2020 |
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CRSC RESEARCH AND DESIGN INSTITUTE GROUP CO. LTD. Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED
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December 3, 2020 |
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CT TARSEM RANA Vs. UNION OF INDIA
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November 19, 2020 |
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CT/GD RAJENDER SINGH Vs. UNION OF INDIA
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August 11, 2020 |
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CYQUATOR MEDIA SERVICES PVT. LTD. Vs. IDBI TRUSTEESHIP SERVICES LTD.
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July 13, 2020 |
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D & H INDIA LTD. Vs. SUPERON SCHWEISSTECHNIK INDIA LTD
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March 16, 2020 |
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D C TUTEJA Vs. UNION OF INDIA & ORS.
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July 23, 2020 |
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D S SODHI Vs. GURDIP SINGH (DECEASED) THR LRS
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February 3, 2020 |
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D.D.A. Vs. TARA CHAND SUMIT CONSTRUCTION CO.
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May 12, 2020 |
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D.K.CHOPRA Vs. NCT OF DELHI
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February 7, 2020 |
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D.T.C Vs. KRISHNA BAHAL
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January 23, 2020 |
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D.T.C. Vs. SAMAY SINGH EX.CONDUCTOR
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January 23, 2020 |
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D.T.C. Vs. SAMAY SINGH
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January 22, 2020 |
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DABUR INDIA LIMITED Vs. SWAMI RAMDEV
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May 12, 2020 |
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DABUR INDIA LIMITED Vs. MARICO LIMITED
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December 28, 2020 |
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DAIICHI SANKYO COMPANY, LIMITED Vs. MALVINDER MOHAN SINGH
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October 15, 2020 |
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DALBIR SINGH Vs. SATISH CHAND
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July 22, 2020 |
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DALIP KUMAR Vs. STATE OF DELHI
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March 12, 2020 |
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DALIP KUMAR Vs. PAWAN KUMAR
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January 21, 2020 |
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DALMIA CEMENT Vs. JAIPRAKASH ASSOCIATES LTD.
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January 24, 2020 |
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DAMYANTI DEVI Vs. VIPUL INFRASTRUCTURE DEVELOPERS LTD.
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March 23, 2020 |
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DARGAH E ISLAMIA INTEZAMIA COMMITTEE THROUGH Vs. ITS GENERAL SECRETARY
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September 16, 2020 |
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DARSHAN KUMAR GUPTA Vs. UNION OF INDIA
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January 16, 2020 |
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DAULAT SINGH CONSULTING PRIVATE LIMITED Vs. GATEWAY RAIL FREIGHT LIMITED
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October 8, 2020 |
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DAYA NAND CHANDELA Vs. STATE
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January 10, 2020 |
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DAYA NAND CHANDELA Vs. STATE
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September 10, 2020 |
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DAYAL D.SHAHDADPURI Vs. C.N.A.EXPORTS PVT. LTD.
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July 14, 2020 |
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DBL-EVARASCON JOINT VENTURE Vs. DELHI METRO RAIL CORPORATION LTD
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January 3, 2020 |
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DCIT, CIRDE-25(1) Vs. TATA POWER DELHI DISTRIBUTION LTD.
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March 11, 2020 |
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DEEPA ARYA Vs. STATE(NCT OF DELHI)
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March 13, 2020 |
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DEEPAK Vs. STATE NCT OF DELHI
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November 10, 2020 |
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DEEPAK Vs. STATE
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February 6, 2020 |
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DEEPAK Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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March 20, 2020 |
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DEEPAK AGGARWAL Vs. STATE
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February 25, 2020 |
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DEEPAK BERI Vs. ATUL BERI
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December 24, 2020 |
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DEEPAK CHOPRA Vs. FLAKT (INDIA) PVT LTD
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January 6, 2020 |
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DEEPAK DABAS Vs. STATE ( GOVT OF NCT ) OF DELHI
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July 7, 2020 |
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DEEPAK HOODA Vs. EXCISE COMMISSIONER
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January 9, 2020 |
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DEEPAK JONIA Vs. STATE
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January 7, 2020 |
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DEEPAK KUMAR Vs. RAMAN KUMAR
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May 28, 2020 |
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DEEPAK KUMAR Vs. JAWAHARLAL NEHRU UNIVERSITY
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July 3, 2020 |
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DEEPAK KUMAR Vs. UNION OF INDIA
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November 19, 2020 |
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DEEPAK MALHOTRA Vs. STATE
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February 25, 2020 |
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DEEPAK SINGH JATAV Vs. UNION OF INDIA
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December 8, 2020 |
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DEEPAK TEJRANA Vs. STATE
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November 27, 2020 |
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DEEPAK WANKHEDE Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY AND ORS.
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November 9, 2020 |
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DEEPALI AGGARWAL Vs. STATE
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July 14, 2020 |
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DEEPIKA VEERWAL Vs. NATIONAL BOARD OF EXAMINATION
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October 15, 2020 |
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DEEPT SARUP AGGARWAL Vs. UNION OF INDIA
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December 2, 2020 |
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DEEPTI KAPUR Vs. KUNAL JULKA
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June 30, 2020 |
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DEEPU Vs. STATE
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September 9, 2020 |
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DELHI & DISTRICT CRICKET ASSOCIATION Vs. SUDHIR KUMAR AGGARWAL
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September 21, 2020 |
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DELHI DEVELOPMENT AUTHORITY Vs. PUSHPA LATA
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April 30, 2020 |
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DELHI DEVELOPMENT AUTHORITY Vs. SPEEDWELL PROPERTIES LTD.
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May 26, 2020 |
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DELHI INTERNATIONAL AIRPORT (P.) LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION
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October 22, 2020 |
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DELHI JAL BOARD Vs. SANJAY CHAUHAN
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January 6, 2020 |
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DELHI PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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March 23, 2020 |
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DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. MAPSA TAPES PVT LTD
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September 23, 2020 |
|
DELHI SUBORDINATE SERVICE SELECTION BOARD (DSSSB) Vs. PUNEET KUMAR
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January 13, 2020 |
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DELHI TRANSPORT CORPORATION Vs. KANWAR SINGH
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December 4, 2020 |
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DELHI TRANSPORT CORPORATION Vs. DHEER SINGH
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July 28, 2020 |
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DELHI TRANSPORT CORPORATION Vs. GURUCHARAN SINGH
|
January 14, 2020 |
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DELHI URBAN SHELTER IMPROVEMENT BOARD (DUSIB) Vs. HINDUSTAN TRADING COMPANY
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December 1, 2020 |
|
DELHIVERY PRIVATE LIMITED Vs. TREASURE VASE VENTURES PRIVATE LIMITED
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October 12, 2020 |
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DENAVE INDIA PVT LTD Vs. DY. ASSTT COMMISSIONER OF INCOME TAX, CIRCLE-7910 NEW DELHI
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October 13, 2020 |
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DEV RAJ Vs. SATPAL GULIA
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March 19, 2020 |
|
DEVANGANA KALITA Vs. DELHI POLICE
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July 27, 2020 |
|
DEVANGANA KALITA Vs. STATE OF NCT DELHI
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September 1, 2020 |
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DEVKI GLOBAL CAPITAL PVT. LTD. Vs. UNION OF INDIA
|
July 14, 2020 |
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DEWAN IZZAT RAI NANDA Vs. DEWAN IQBAL NATH THRU LRS
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August 25, 2020 |
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DHANANJAY KUMAR MISHRA Vs. AIRPORTS AUTHORITY OF INDIA
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February 26, 2020 |
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DHARAMPAL GIRI Vs. STATE
|
March 3, 2020 |
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DHARAMPAL SATYAPAL LIMITED Vs. SANMATI TRADING AND INVESTMENT LTD.
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January 16, 2020 |
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DHARAMPAL SINGH Vs. UNION OF INDIA
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October 23, 2020 |
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DHARAMVIR KHOSLA Vs. ASIAN HOTELS
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July 21, 2020 |
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DHARMA ROHILLA Vs. SAROJ
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June 12, 2020 |
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DHARMANDER SINGH Vs. STATE (GOVT OF NCT, DELHI)
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September 22, 2020 |
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DHARMENDER SONKAR Vs. STATE
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January 14, 2020 |
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DHARMENDRA DAHIYA Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVT OF NCT OF DELHI & ANR
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September 11, 2020 |
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DHARMENDRA TRIPATHI Vs. STATE (NCT OF DELHI)
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November 9, 2020 |
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DHARNA GOYAL Vs. ARYAN INFRATECH PVT. LTD.
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October 16, 2020 |
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DHEERAJ KUMAR Vs. UNION OF INDIA
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May 18, 2020 |
|
DHIRAJ BHUSHAN Vs. DELHI DEVELOPMENT AUTHORITY
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November 4, 2020 |
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DHIRAJ MILIND DHURVE Vs. UNION PUBLIC SERVICE COMMISSION
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May 22, 2020 |
|
DHIRAJ PURI Vs. STATE
|
September 11, 2020 |
|
DHIREN KUMAR MOHANTY Vs. UNION OF INDIA
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June 11, 2020 |
|
DHOLI SPINTEX PVT. LTD. Vs. LOUIS DREYFUS COMPANY INDIA PVT. LTD.
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November 24, 2020 |
|
DHOOT DEVELOPERS PVT LTD Vs. TOTEM INFRASTRUCTURE LTD
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November 17, 2020 |
|
DHRITIMAN RAY Vs. UNIVERSITY OF DELHI
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September 11, 2020 |
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DHRITIMAN RAY Vs. UNIVERSITY OF DELHI
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September 28, 2020 |
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DHRITIMAN RAY Vs. UNIVERSITY OF DELHI
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September 7, 2020 |
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DHRITIMAN RAY Vs. UNIVERSITY OF DELHI & ORS.
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July 7, 2020 |
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DHRITIMAN RAY Vs. UNIVERSITY OF DELHI
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July 6, 2020 |
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DHRITIMAN RAY Vs. UNIVERSITY OF DELHI
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September 2, 2020 |
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DHRITIMAN RAY Vs. UNIVERSITY OF DELHI & ORS.
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August 7, 2020 |
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DHRUV JAKHAR Vs. UNION OF INDIA
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September 29, 2020 |
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DILAWAR SINGH RAWAT Vs. ANJANEYA BISANPUR AGRO INDUSTRIES PVT LTD
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September 22, 2020 |
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DILBAG SINGH Vs. UNION OF INDIA AND ORS.
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March 3, 2020 |
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October 5, 2020 |
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DILEEP KUMAR SHUKLA Vs. UNION OF INDIA
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January 20, 2020 |
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DILIP BUILDCON LIMITED VARAHA INFRA LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA THROUGH ITS CHAIRMAN
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December 4, 2020 |
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DILIP KUMAR Vs. NORTH DELHI MUNICIPAL CORPORATION & ANR
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September 3, 2020 |
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October 13, 2020 |
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DINESH DAS Vs. BAPTIST CHURCH TRUST ASSOCIATION
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February 11, 2020 |
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DINESH GROVER Vs. STATE
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January 21, 2020 |
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DINESH GUPTA Vs. ANAND GUPTA
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September 17, 2020 |
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DINESH KHULLAR Vs. DIRECTORATE OF EDUCATION
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December 3, 2020 |
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October 21, 2020 |
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DIRECTORATE OF ENFORCEMENT Vs. DHRUV TEWARI
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October 13, 2020 |
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June 8, 2020 |
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January 14, 2020 |
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November 5, 2020 |
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August 6, 2020 |
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July 24, 2020 |
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May 12, 2020 |
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September 3, 2020 |
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June 17, 2020 |
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March 6, 2020 |
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May 26, 2020 |
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September 2, 2020 |
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December 8, 2020 |
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October 13, 2020 |
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December 24, 2020 |
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February 25, 2020 |
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July 27, 2020 |
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May 27, 2020 |
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January 31, 2020 |
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June 12, 2020 |
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December 9, 2020 |
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June 29, 2020 |
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July 6, 2020 |
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July 3, 2020 |
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October 21, 2020 |
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April 30, 2020 |
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March 5, 2020 |
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February 12, 2020 |
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November 18, 2020 |
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January 9, 2020 |
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October 12, 2020 |
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December 24, 2020 |
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December 1, 2020 |
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January 22, 2020 |
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EMPOWERING PETROLEUM DEALERS FOUNDATION Vs. UNION OF INDIA
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October 14, 2020 |
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June 3, 2020 |
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June 17, 2020 |
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November 12, 2020 |
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August 25, 2020 |
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September 8, 2020 |
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March 3, 2020 |
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November 27, 2020 |
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December 4, 2020 |
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February 28, 2020 |
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May 26, 2020 |
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February 13, 2020 |
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FAEEM Vs. STATE OF NCT OF DELHI
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January 17, 2020 |
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December 8, 2020 |
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October 23, 2020 |
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October 23, 2020 |
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June 15, 2020 |
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July 29, 2020 |
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May 29, 2020 |
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January 14, 2020 |
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September 21, 2020 |
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FIS PAYMENT SOLUTIONS & SERVICES INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 4, 2020 |
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November 4, 2020 |
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July 15, 2020 |
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January 11, 2020 |
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December 22, 2020 |
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February 17, 2020 |
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FULLERTON INDIA CREDIT CO. LTD. Vs. AFTAB AHMED
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June 16, 2020 |
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December 21, 2020 |
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May 13, 2020 |
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January 7, 2020 |
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July 9, 2020 |
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October 1, 2020 |
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March 19, 2020 |
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May 12, 2020 |
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June 23, 2020 |
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GANDETI KRISHNA RAO Vs. TARUN KAPOOR
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July 10, 2020 |
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December 18, 2020 |
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GAPL AUTOMOTIVE PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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September 1, 2020 |
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September 14, 2020 |
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GAURAV CHAUDHARY Vs. GOVERNMENT OF INDIA
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September 22, 2020 |
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GAURAV JAIN Vs. UNION OF INDIA & ANR
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June 15, 2020 |
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August 7, 2020 |
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October 12, 2020 |
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February 28, 2020 |
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November 12, 2020 |
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August 13, 2020 |
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May 9, 2020 |
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October 20, 2020 |
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August 6, 2020 |
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June 26, 2020 |
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July 20, 2020 |
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September 18, 2020 |
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GENCON ENGINEERING AND CONSTRUCTION PVT LTD Vs. CINDA ENGINEERING AND CONSTRUCTION PVT LTD
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September 21, 2020 |
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GENENTECH INC Vs. DRUGS CONTROLLER GENERAL OF INDIA
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March 2, 2020 |
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GEOENPRO PETROLEUM LTD. Vs. GEOPHYSICAL INSTITUTE OF ISRAEL
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May 12, 2020 |
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January 6, 2020 |
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January 7, 2020 |
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September 25, 2020 |
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October 20, 2020 |
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August 4, 2020 |
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January 30, 2020 |
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July 1, 2020 |
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October 16, 2020 |
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January 13, 2020 |
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August 18, 2020 |
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June 9, 2020 |
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February 19, 2020 |
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March 3, 2020 |
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April 29, 2020 |
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December 16, 2020 |
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November 11, 2020 |
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February 27, 2020 |
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August 7, 2020 |
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September 23, 2020 |
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GOYAL MG GASES PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA
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November 18, 2020 |
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March 4, 2020 |
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GREAT INDIA TRADING Vs. PRINCIPAL COMMISSIONER OF CUSTOMS ICD PATPARGANJ DELHI
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September 17, 2020 |
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GROUP CAPTAIN SUMAN ROY CHOWDHURY Vs. UNION OF INDIA
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November 5, 2020 |
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GTL INFRASTRUCTURE LIMITED Vs. GTL LIMITED
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March 4, 2020 |
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February 11, 2020 |
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November 9, 2020 |
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February 5, 2020 |
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February 3, 2020 |
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September 30, 2020 |
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December 22, 2020 |
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February 3, 2020 |
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June 23, 2020 |
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October 23, 2020 |
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March 18, 2020 |
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November 24, 2020 |
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September 11, 2020 |
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March 16, 2020 |
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March 13, 2020 |
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January 16, 2020 |
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August 21, 2020 |
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October 15, 2020 |
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December 22, 2020 |
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December 8, 2020 |
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May 29, 2020 |
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July 21, 2020 |
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September 25, 2020 |
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January 9, 2020 |
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June 12, 2020 |
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January 22, 2020 |
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May 14, 2020 |
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January 7, 2020 |
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June 23, 2020 |
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January 16, 2020 |
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March 19, 2020 |
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April 27, 2020 |
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January 28, 2020 |
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August 17, 2020 |
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September 2, 2020 |
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December 4, 2020 |
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September 9, 2020 |
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November 18, 2020 |
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June 29, 2020 |
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November 12, 2020 |
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October 16, 2020 |
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February 11, 2020 |
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January 17, 2020 |
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September 22, 2020 |
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September 4, 2020 |
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February 27, 2020 |
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October 23, 2020 |
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March 26, 2020 |
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February 10, 2020 |
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August 11, 2020 |
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June 11, 2020 |
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September 23, 2020 |
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March 2, 2020 |
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March 16, 2020 |
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July 7, 2020 |
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October 12, 2020 |
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September 25, 2020 |
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December 21, 2020 |
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August 13, 2020 |
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August 27, 2020 |
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HINDUSTAN CONSTRUCTION CO. LTD. Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD.
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September 22, 2020 |
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HL MALHOTRA AND COMPANY PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
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December 22, 2020 |
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HORLICKS LIMITED Vs. ZYDUS WELLNESS PRODUCTS LIMITED
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May 14, 2020 |
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December 24, 2020 |
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February 6, 2020 |
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HYOSUNG CORPORATION Vs. UNION OF INDIA & ORS.
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July 29, 2020 |
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HYOSUNG CORPORATION Vs. UNION OF INDIA
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October 6, 2020 |
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ICICI BANK Vs. JAIN LOGISTICS & ORS.
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December 28, 2020 |
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December 7, 2020 |
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December 7, 2020 |
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January 13, 2020 |
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January 13, 2020 |
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August 14, 2020 |
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May 4, 2020 |
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IDEAL TEACHER TRAINING ACADEMY Vs. NATIONAL COUNCIL FOR TEACHER
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February 6, 2020 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. JITENDER PAL SINGH
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January 22, 2020 |
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IKEA TRADING (INDIA) PVT LTD Vs. COMMISSIONER OF TRADE AND TAX, DEPARTMENT OF TRADE AND TAXES
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October 7, 2020 |
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IMAGINE MARKETING PVT. LTD. Vs. EXOTIC MILE
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January 21, 2020 |
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May 27, 2020 |
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March 17, 2020 |
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March 17, 2020 |
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June 25, 2020 |
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July 21, 2020 |
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July 13, 2020 |
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November 5, 2020 |
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July 17, 2020 |
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March 3, 2020 |
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March 11, 2020 |
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September 4, 2020 |
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May 1, 2020 |
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October 19, 2020 |
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October 20, 2020 |
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INDIA AFFORDABLE HOUSING SOLUTIONS Vs. KONARK INFRA DEVELOPERS PRIVATE LIMITED
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February 7, 2020 |
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December 24, 2020 |
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INDIAN COUNCIL OF WORLD AFFAIRS Vs. HARJINDER SINGH CHADHA
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January 31, 2020 |
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February 3, 2020 |
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INDIAN NEWSPARER SOCIETY Vs. CHAIRMAN, PRESS COUNCIL OF INDIA
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February 4, 2020 |
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INDIAN OIL CORPORATION LIMITED Vs. FEPL ENGINEERING (P) LIMITED AND ORS.
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July 30, 2020 |
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INDIAN OIL CORPORATION LTD. Vs. TOYO ENGINEERING CORPORATION
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March 6, 2020 |
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INDIAN OPTOMETRY FEDERATION Vs. UNION OF INDIA AND ORS.
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February 18, 2020 |
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March 5, 2020 |
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INDIAN RAILWAYS MEDICAL LABORATORY TECHNOLOGISTS ASSOCIATION Vs. MINISTRY OF RAILWAYS
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December 17, 2020 |
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INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. M/S SHARAT DAS & ASSOCIATES PVT. LTD.
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June 4, 2020 |
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INDIRAA BHASIN Vs. ASHWINI GUPTA
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January 29, 2020 |
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INDOCO REMEDIES LTD Vs. BRISTOL MYERS SQUIBB HOLDINGS IRELAND UNLIMITED COMPANY
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September 18, 2020 |
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INDRAJIT POWER PRIVATE LIMITED Vs. UNION OF INDIA
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April 28, 2020 |
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INDRAWATI Vs. STATE
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February 20, 2020 |
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INDU SINGH Vs. SURENDER KAMBOJ
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November 10, 2020 |
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INDUS TOWERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME -TAX CIRCLE 12(1)
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March 4, 2020 |
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INDUSTRIAL PERSONNEL AND SECURITY SERVICES PVT. LTD. Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX, DELHI SOUTH
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March 11, 2020 |
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INJAMAM UL HOSSAIN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
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December 2, 2020 |
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INNOCENT UZOMA Vs. STATE
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January 14, 2020 |
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INOX LEISURE LIMITED Vs. PVR LIMITED
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June 24, 2020 |
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INOX LEISURE LIMITED Vs. PVR LIMITED
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May 18, 2020 |
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INTER ADS EXHIBITION PVT LTD Vs. BUSWORLD INTERNATIONAL COOPERATIEVE
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January 13, 2020 |
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INTER ADS EXHIBITION PVT. LTD. Vs. BUSWORLD INTERNATIONAL COOPERATIEVE
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May 1, 2020 |
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INTERDIGITAL TECHNOLOGY CORPORATION Vs. XIAOMI CORPORATION
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October 9, 2020 |
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INTERDIGITAL TECHNOLOGY CORPORATION Vs. XIAOMI CORPORATION
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December 16, 2020 |
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IQBAL SINGH Vs. STATE
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July 31, 2020 |
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IRB AHMEDABAD VADODARA SUPER EXPRESS TOLLWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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August 27, 2020 |
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IRCON INTERNATIONAL LIMITED Vs. C.R. SONS BUILDERS
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February 11, 2020 |
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IRFAN Vs. STATE
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February 10, 2020 |
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IRTEZA ZULFIKAR Vs. RITES LTD
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September 29, 2020 |
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ISC PROJECTS PVT. LTD. Vs. IRCON INTERNATIONAL LIMITED
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August 21, 2020 |
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ISGEC HEAVY ENGINEERING LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
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December 31, 2020 |
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ISHRAT JAHAN Vs. STATE
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July 31, 2020 |
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ISHWAR @ MANJU Vs. STATE
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July 22, 2020 |
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ISHWAR CHAND GOEL AND ANR Vs. SHREE AMBICA INTERNATIONAL
FOOD PVT LIMITED AND ORS
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July 9, 2020 |
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ISHWAR LAL Vs. STATE (GOVT OF NCT OF DELHI)
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November 4, 2020 |
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ISHWER SONI Vs. STATE (GOVT OF NCT OF DELHI)
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October 23, 2020 |
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ISPA PHARMACEUTICALS(P) LTD. Vs. NEW DELHI MUNICIPAL COUNCIL & ORS.
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July 20, 2020 |
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ITS MY NAME PVT. LTD. Vs. DIRECTORATE GENERAL OF FOREIGN TRADE
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March 18, 2020 |
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IWORLD BUSINESS SOLUTIONS PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION LIMITED
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December 4, 2020 |
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IYOGI TECHNICAL SERVICES PRIVATE LIMITED Vs. STATE
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June 15, 2020 |
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J S SHARMA Vs. SHIV DEVI MEENA
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January 7, 2020 |
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JABAR MAL GORA Vs. STATE
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January 23, 2020 |
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JADHAV ARJUN Vs. DG, BORDER SECURITY FORCE AND ORS.
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July 24, 2020 |
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JAGANNATH INSTITUTE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
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December 22, 2020 |
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JAGDISH Vs. STATE (NCT OF DELHI)
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November 12, 2020 |
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JAGDISH CHANDER Vs. DELHI TRANSPORT CORPORATION
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January 21, 2020 |
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JAGDISH CHANDER CHADHA Vs. UNION OF INDIA
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April 27, 2020 |
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JAGDISH PARSAD Vs. UNION OF INDIA
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December 24, 2020 |
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JAGRATI Vs. VIKAS SHARMA & ORS.
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July 21, 2020 |
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JAHAN SINGH Vs. CBI
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May 4, 2020 |
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JAHIRUDDIN Vs. STATE (GOVT OF NCT DELHI)
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October 21, 2020 |
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JAI BHAGWAN @ BHEDHA BHAI Vs. N.C.B.
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August 11, 2020 |
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JAI BHAGWAN @ BILLU Vs. MANGE RAM
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September 9, 2020 |
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JAI BHAGWAN GUPTA Vs. REGISTRAR OF TRADE MARKS AND ORS.
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March 3, 2020 |
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JAI DEV AGARWAL Vs. VIJAY KUMAR ANGRISH
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January 16, 2020 |
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JAI GOPAL BEDI Vs. DELHI DEVELOPMENT AUTHORITY
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September 14, 2020 |
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JAI PAL AND ORS. Vs. DELHI BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD
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May 22, 2020 |
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JAI PRAKASH TIWARI Vs. STATE
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September 16, 2020 |
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JAIKISHAN AGGARWAL (BLIND) Vs. JINENDER KUMAR
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December 17, 2020 |
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JAIN MOTOR CAR COMPANY PVT LTD Vs. ARJUN UPPAL
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February 19, 2020 |
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JAIPRAKASH ASSOCIATES LIMITED Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
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November 23, 2020 |
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JAIVEER SINGH VIRK Vs. SIR SOBHA SINGH & SONS PVT. LTD.
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March 21, 2020 |
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JAMIA HAMDARD (DEEMED UNIVERSITY) Vs. HAMDARD NATIONAL FOUNDATION (INDIA)
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October 1, 2020 |
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JAMNA DATWANI Vs. JANAK DATWANI
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September 2, 2020 |
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JAN JAGRUTI FOUNDATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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January 22, 2020 |
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JANAK DATWANI Vs. JAMNA DATWANI
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November 17, 2020 |
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JANAPRIYA ENGINEERSS SYNDICATE PVT.LTD Vs. UNION OF INDIA
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June 5, 2020 |
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JASBIR KAUR SOHAL Vs. FLT LT GURCHARAN SINGH SOHAL (RETD)
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March 16, 2020 |
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JASDAN ENERGY PRIVATE LIMITED Vs. INOX WIND LIMITED
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May 29, 2020 |
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JASKARAN SINGH ARORA Vs. STATE, NCT OF DELHI
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November 26, 2020 |
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JASMEET SINGH MARWAH Vs. NUWAY ORGANIC NATURALS INDIA LTD.
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May 28, 2020 |
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JASWIN ARORA Vs. HARMEET SINGH SOOD
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February 4, 2020 |
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JATINDER KUMAR MONGA Vs. STATE
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February 17, 2020 |
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JAVED Vs. STATE
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February 24, 2020 |
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JAVED AHMED KHAN Vs. STATE
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January 14, 2020 |
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JAY HARESH SOMAIYA Vs. NARCOTIC CONTROL BUREAU
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September 2, 2020 |
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JAYANT H. MESHRAM Vs. THE DIRECTOR GENERAL, INDO-TIBETAN BORDER POLICE FORCE AND ORS.
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July 13, 2020 |
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JAYANT KUMAR JAIN Vs. STATE
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September 14, 2020 |
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JAYANT KUMAR JAIN Vs. STATE
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August 28, 2020 |
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JAYNEER INFRA POWER AND MULTIVENTURES PRIVATE
LIMITED & ORS. Vs. HERO FINCORP LIMITED
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July 2, 2020 |
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JAYNEER INFRAPOWER AND MULTIVENTURES PVT LIMITED Vs. HERO FINCORP LTD
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November 9, 2020 |
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JEET SINGH CHAUHAN Vs. LAND ACQUISITION COLLECTOR
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December 9, 2020 |
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JEETE @ JITENDER Vs. STATE (GOVT OF NCT OF DELHI)
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March 11, 2020 |
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JEETU KATARIA Vs. STATE
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January 21, 2020 |
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JEEVAN SINGH BATHYAL Vs. UNION OF INDIA
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December 21, 2020 |
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JEEWAN HOLDINGS PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
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October 23, 2020 |
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JERAMBHAI VANMALIBHAI PATEL Vs. STATE (NCT OF DELHI)
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May 20, 2020 |
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JHARKHAND URJA VIKAS NIGAM LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 17, 2020 |
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JIAN INTERNATIONAL Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX
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July 22, 2020 |
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JIN KUSHAL EXPORTS Vs. D.J.KHERA (HUF)
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December 1, 2020 |
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JINDAL POWER LIMITED Vs. ICRA LIMITED
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August 18, 2020 |
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JINDAL STEEL & POWER LIMITED Vs. RESERVE BANK OF INDIA
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July 24, 2020 |
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JINDAL STEEL & POWER LIMITED Vs. RESERVE BANK OF INDIA
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December 4, 2020 |
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JINDAL STEEL & POWER LIMITED Vs. STATE TRADINGS CORPORATION OF INDIA LTD.
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April 29, 2020 |
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JINDAL STEEL & POWER LTD Vs. STATE TRADING CORPORATION OF INDIA
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June 4, 2020 |
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JITENDER Vs. STATE
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March 19, 2020 |
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JITENDER KUMAR Vs. STATE OF NCT OF DELHI
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February 24, 2020 |
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JITENDER KUMAR @ RAJAN Vs. KAMLESH
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May 1, 2020 |
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JITENDER PRASAD Vs. STATE (NCT OF DELHI)
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October 13, 2020 |
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JITENDRA KUMAR Vs. STATE
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January 31, 2020 |
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JITENDRA SINGH Vs. SECURITRANS INDIA PVT. LTD.
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June 22, 2020 |
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JMC PROJECTS (INDIA) LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
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August 13, 2020 |
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JMC PROJECTS (INDIA) LTD Vs. INDURE PRIVATE LIMITED
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August 20, 2020 |
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JOGINDER SINGH Vs. STATE
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March 12, 2020 |
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JOGINDER SINGH Vs. BHARAT SANCHAR NIGAM LTD
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October 22, 2020 |
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JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. A.RAJA
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November 23, 2020 |
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JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT : CENTRAL BUREAU OF INVESTIGATION Vs. A.RAJA : RAVI KANT RUIA
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September 29, 2020 |
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JOKHAN DEVI Vs. DELHI BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD
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February 27, 2020 |
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JORAWAR SINGH Vs. NAVNEET GOEL
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February 25, 2020 |
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JP AVIATION SERVICES SPRIVATE LIMITED Vs. UNION OF INDIA
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August 24, 2020 |
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JUGMINDER LAL Vs. JASJIT KAUR
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January 27, 2020 |
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JUSTICE FOR ALL Vs. GOVT OF NCT OF DELHI
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September 18, 2020 |
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JYOTI SAWHNEY Vs. STATE GOVT OF NCT OF DELHI
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February 13, 2020 |
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JYOTSNA SHINGWANI Vs. UNION OF INDIA
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April 20, 2020 |
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K.K BALLI Vs. MEHARGHOOB HUSSAIN
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January 15, 2020 |
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K.L.ENTERPRISES LLP Vs. BAJAJ FINANCE LIMITED
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July 6, 2020 |
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K.M.YADAV Vs. DIRECTOR OF EDUCATION
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December 8, 2020 |
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KABINDRA KUMAR PANDEY Vs. UNION OF INDIA
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July 21, 2020 |
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KAILASH Vs. GOVERNMENT OF NCT OF DELHI
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July 7, 2020 |
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KAILASH Vs. STATE (NCT OF DELHI)
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October 22, 2020 |
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KAILASH PRASAD Vs. STATE OF DELHI
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October 6, 2020 |
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KAIRAV NAYAR Vs. UNION OF INDIA AND ORS.
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June 9, 2020 |
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KAL AIRWAYS PVT LTD Vs. SPICEJET LTD & ANR
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September 2, 2020 |
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KALPATARU POWER TRANSMISSION LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
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January 22, 2020 |
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KALRA PAPERS PRIVATE LIMITED Vs. INCOME TAX OFFICER
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December 11, 2020 |
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KAMAL Vs. STATE
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September 15, 2020 |
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KAMAL PARTI Vs. SMT. RAJ KUMAR PARTI
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April 23, 2020 |
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KAMLA NEHRU MAHILA MAHAVIDYALAYA Vs. UNION OF INDIA & ANR.
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July 8, 2020 |
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KAMLA SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
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May 6, 2020 |
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KANAK EXPORTS Vs. UNION OF INDIA
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May 18, 2020 |
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KANISHKA BUILDERS AND PROMOTERS PVT. LTD. Vs. ASSESSING OFFICER WARD-14
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October 14, 2020 |
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KANTI BIJLEE UTPADAN NIGAM LTD Vs. GSCO INFRASTRUCTURE (P) LTD
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January 21, 2020 |
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KAPIL KUMAR RAGHAV Vs. UNION OF INDIA
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June 29, 2020 |
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KAPILA BHUDHIRAJA Vs. DEEPAK BHUDHIRAJA
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February 5, 2020 |
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KARAN Vs. STATE NCT OF DELHI
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November 27, 2020 |
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KARAN GOEL Vs. KANIKA GOEL
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October 12, 2020 |
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KARAN SHARMA Vs. STATE (NCT OF DELHI)
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October 13, 2020 |
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KARAN SINGH YADAV Vs. STATE
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February 5, 2020 |
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KARTIKEYA ARORA Vs. UNION OF INDIA
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September 2, 2020 |
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KARUNAKARAN RAMCHAND Vs. ECONOMIC OFFENCE WING
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December 15, 2020 |
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KASHIF FAHEEM Vs. UNION OF INDIA
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October 14, 2020 |
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KASHISH JAIN Vs. STATE
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November 3, 2020 |
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KASONGO ABIMAEL Vs. STATE
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February 6, 2020 |
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KAUSHAL KANT MISHRA Vs. UNION OF INDIA
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February 25, 2020 |
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KAUSHAL KANT MISHRA Vs. GOVT OF NCT OF DELHI & ANR.
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June 12, 2020 |
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KAUSHALA DEVI BHARDWAJ Vs. BAGWAN SINGH BHANDARI
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March 4, 2020 |
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KAVI ARORA Vs. STATE
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July 23, 2020 |
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KAVITA ARORA Vs. DEEPAK ARORA
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October 16, 2020 |
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KBM FOODS PVT LTD. Vs. SUBHASH TAYAL
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February 24, 2020 |
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KEERATY Vs. UNION OF INDIA
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March 19, 2020 |
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KELLER WILLIAMS REALTY INC. Vs. DINGLE BUILDCONS PVT. LTD.
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April 17, 2020 |
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KEWAL K. DUGGAL Vs. UP EXPORT CORPORATION LTD
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February 10, 2020 |
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KEWAL KISHORE Vs. ASST DIRECTOR, MIG (H) AND ORS.
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November 25, 2020 |
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KEWAL KRISHAN VIJ Vs. UNION OF INDIA AND ORS.
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September 8, 2020 |
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KHALID Vs. STATE (GOVT OF NCT OF DELHI)
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September 8, 2020 |
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KHEM CHAND MUKIM Vs. PR. DIRECTOR OF INCOME TAX, (INV.)-2, A.I.U. & ORS.
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January 9, 2020 |
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KHOOBSURAT INFRA PVT. LTD. Vs. IDBI TRUSTEESHIP SERVICES LTD.
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July 3, 2020 |
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KIRAN GUPTA Vs. STATE BANK OF INDIA
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November 2, 2020 |
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KIRAN LOHIA Vs. STATE
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January 7, 2020 |
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KIRAN PAL SINGH TYAGI Vs. STATE OF NCT OF DELHI
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February 6, 2020 |
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KIRAN PAL SINGH TYAGI Vs. STATE OF NCT OF DELHI
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January 28, 2020 |
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KIRAN POOJA Vs. UNION OF INDIA
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September 8, 2020 |
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KIRTI ARORA Vs. RESERVE BANK OF INDIA
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September 16, 2020 |
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KIRTI NAGPAL Vs. ROHIT GIRDHAR
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November 20, 2020 |
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KISHORE KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
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March 6, 2020 |
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KISHORI LAL Vs. AKHTAR ALAM
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February 24, 2020 |
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KKR INDIA PRIVATE FINANCIAL SERVICES LIMITED Vs. WILLIAMSON MAGOR & CO LIMITED
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November 23, 2020 |
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KKR INDIA PRIVATE FINANCIAL SERVICES LITMITED & ANR. Vs. WILLIAMSON MAGOR & CO. LIMITED & ORS.
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June 23, 2020 |
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KLJ DEVELOPERS PRIVATE LIMITED Vs. STATE (GOVT OF NCT OF DELHI
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November 4, 2020 |
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KRISHAN KUMAR Vs. THE STATE OF NCT OF DELHI
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October 14, 2020 |
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KRISHAN KUMAR Vs. SUB-DIVISIONAL MAGISTRATE, ROHINI
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December 2, 2020 |
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KRISHAN KUMAR KASHYAP Vs. THE STATESMAN LTD.
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March 4, 2020 |
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KRISHAN KUMAR SHARMA Vs. P. O. LABOUR COURT NO VIII
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September 25, 2020 |
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KRISHAN LAL GARG Vs. INVESTOR EDUCATION AND PROTECTION FUND AUTHORITY
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December 18, 2020 |
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KRISHNA Vs. STATE
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January 6, 2020 |
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KRISHNA INTERNATIONAL Vs. COMMISSIONER DELHI GOODS AND SERVICE TAX
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September 11, 2020 |
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KUBER SECURITIES LTD Vs. C.R.B. CAPITAL MARKETS LTD.
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May 22, 2020 |
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KULBHUSHAN SEHGAL Vs. UNION OF INDIA
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January 22, 2020 |
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KULDEEP Vs. STATE
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February 27, 2020 |
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KULDEEP SINGH SENGAR Vs. CENTRAL BUREAU OF INVESTIGATION
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January 17, 2020 |
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KULWINDER SINGH Vs. STATE
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January 8, 2020 |
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KUMAR FOOD INDUSTRIES LTD Vs. GOVT OF NCT & ANR.
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August 14, 2020 |
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KUMKUM KAPOOR Vs. SUSHILA DEVI
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February 4, 2020 |
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KUMKUM TALWAR Vs. NATASHA KOHLI
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June 23, 2020 |
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KUNAL DHAWAN Vs. STATE OF NCT OF DELHI
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September 3, 2020 |
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KUNAL JAIN Vs. STATE OF NCT OF DELHI
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October 21, 2020 |
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KUNAL NARULA Vs. STATE
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December 17, 2020 |
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KUNWAR PAL Vs. STATE
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January 7, 2020 |
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KUSH BHASIN & ANR Vs. STATE & ANR.
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July 6, 2020 |
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KUSH KALRA Vs. UNION OF INDIA
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January 8, 2020 |
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KUSHAGRA KUMAR Vs. UNION OF INDIA
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June 4, 2020 |
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KUSUM SHARMA Vs. MAHINDER KUMAR SHARMA
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August 6, 2020 |
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LADWATI Vs. STATE
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September 28, 2020 |
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LAKHAN SINGH Vs. STATE OF NCT OF DELHI & ANR
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September 14, 2020 |
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LAKSHMI SATYANARAYANA DUTT TADIKONDA Vs. UNION OF INDIA
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February 12, 2020 |
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LAL MOHAMMED Vs. STATE
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January 24, 2020 |
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LAL SINGH Vs. STATE & ANR
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June 22, 2020 |
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LALIT Vs. STATE
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March 3, 2020 |
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LALIT KUMAR VATS Vs. STATE OF NCT OF DELHI
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December 4, 2020 |
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LALITA AGGARWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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May 5, 2020 |
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LARSEN & TOUBRO LTD. Vs. PUBLIC WORKS DEPARTMENT
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January 9, 2020 |
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LARSEN AND TOUBRO LIMITED Vs. PUNATSANGCHHU-1 HYDROELECTRIC PROJECT AUTHORITY
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December 11, 2020 |
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LAXMAN Vs. STATE (NCT OF DELHI)
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December 14, 2020 |
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LEASEPLAN INDIA PVT. LTD. Vs. TOPSGRUP SERVICES LTD.
|
February 12, 2020 |
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LEELA DEVI Vs. NARCOTIC CNTROL BUREAU
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January 24, 2020 |
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LEENA KATARIA Vs. STATE
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January 16, 2020 |
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LEIGHTON INDIA CONTRACTORS PRIVATE LTD. Vs. DLF LTD.
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May 13, 2020 |
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LEKHRAJ MEENA Vs. UNION OF INDIA
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December 23, 2020 |
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LIBERTY FOOTWEAR COMPANY Vs. LIBERTY INNOVATIVE OUTFITS LIMITED
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May 26, 2020 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MANMOD SHANKAR
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June 29, 2020 |
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LIFESTYLE EQUITIES C.V. Vs. AMAZON SELLERS SERVICE PRIVATE
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January 14, 2020 |
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LILY DUTTA Vs. STATE
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March 11, 2020 |
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LINK QUEST TECHNOLOGIES LIMITED Vs. COMMISSIONER OF INCOME TAX TDS DELHI I NEW DELHI
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October 5, 2020 |
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LOGITRONICS (P) LTD Vs. RAMESH KUMAR SOOD
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October 12, 2020 |
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LOKESH KUMAR ARYA Vs. UNION OF INDIA
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September 4, 2020 |
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LOKESHH GOYAL Vs. STATE OF NCT OF DELHI
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October 13, 2020 |
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LOUIS DREYFUS COMPANY INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
|
August 13, 2020 |
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LOVELEEN GUPTA Vs. RAM PRATAP SINGHAL
|
February 26, 2020 |
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LT. COL. H.S.BEDI RETD Vs. STCI FINANCE LIMITED
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December 7, 2020 |
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LT. COL. MANISH NARAYAN Vs. UNION OF INDIA
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July 17, 2020 |
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LT. COL. NIKHIL KUMAR SINGH Vs. UNION OF INDIA
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March 13, 2020 |
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LT. COL. P.K. CHOUDHARY Vs. UNION OF INDIA & ORS.
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August 5, 2020 |
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LUAN AIRWAYS PVT LTD Vs. PCI LIMITED
|
January 16, 2020 |
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M.C. OVERSEAS THROUGH ITS PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2020 |
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M.D. OVERSEAS LIMITED Vs. UNION OF INDIA AND ORS.
|
February 11, 2020 |
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M.M. KASHYAP Vs. CHIEF MINISTER OF DELHI
|
April 20, 2020 |
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M/S HERITAGE CONSERVATORS Vs. ESPIRE RESORTS PRIVATE LIMITED
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November 5, 2020 |
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M/S PACIFIC DEVELOPMENT CORPORATION LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
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February 10, 2020 |
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M/S PAUL SALES PVT. LTD. Vs. M/S HARI DARSHAN SEVASHRAM PVT. LTD.
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March 16, 2020 |
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M/S WADPACK PRIVATE LIMITED Vs. DIRECTOR GENERAL OF FOREIGN TRADE
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March 5, 2020 |
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M/S. LARSEN & TOUBRO LIMITED Vs. M/S. NATIONAL HIGHWAYS AUTHORITY OF INIDA
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November 6, 2020 |
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MAA TARINI INDUSTRIES LTD. Vs. PEC LIMITED
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January 20, 2020 |
|
MACHAT BALAKRISHNAN MENON; DR. Vs. MEDICAL COUNCIL COMMITTEE
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August 25, 2020 |
|
MACPOWER CNC MACHINES LIMITED Vs. UNION OF INDIA
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December 24, 2020 |
|
MADAN LAL SRIVASTAVA Vs. UNION OF INDIA
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October 22, 2020 |
|
MADAN MOHAN SHARMA Vs. KISHAN GUPTA
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January 22, 2020 |
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MADHU DEVI FATEHPURIA Vs. M/S JUGAL KISHORE SHYAM PRAKASH
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March 13, 2020 |
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MADHU KODA Vs. STATE
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May 22, 2020 |
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MADHURI BANDOONI Vs. STATE (NCT OF DELHI)
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March 17, 2020 |
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MADHVI SINGH Vs. G.K HADA & ORS.
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June 25, 2020 |
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MAGIC EYE DEVELOPERS PVT. LTD. Vs. GREEN EDGE INFRA PVT. LTD.
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May 21, 2020 |
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MAHABIR PRASAD YADAV Vs. LAKSHMIBAI COLLEGE
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July 27, 2020 |
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MAHADEV TRADERS Vs. UNION OF INDIA
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September 25, 2020 |
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MAHANAGAR TELEPHONE NIGAM LTD. Vs. UNION OF INDIA
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January 10, 2020 |
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MAHARISHI DAYANAND EDUCATIONAL SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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January 17, 2020 |
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MAHENDER Vs. GOVT. OF NCT OF DELHI AND ORS.
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February 28, 2020 |
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MAHENDER KUMAR Vs. STATE OF NCT OF DELHI
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September 30, 2020 |
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MAHENDER KUMAR SHARDA Vs. STATE
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July 13, 2020 |
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MAHENDER SINGH Vs. STATE OF NCT OF DELHI
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February 6, 2020 |
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MAHENDRA SINGH Vs. ENERGY EFFICIENCY SERVICES LTD
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October 12, 2020 |
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MAHESH GOYAL Vs. STATE
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December 24, 2020 |
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MAHESH KUMAR Vs. STATE
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March 6, 2020 |
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MAHESH KUMAR Vs. MOTOR LICENSING OFFICER
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February 4, 2020 |
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MAHESH MURTHY Vs. POOJA CHAUHAN
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July 6, 2020 |
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MAHIPAL Vs. UNION OF INDIA
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September 14, 2020 |
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MAHIPAL Vs. STATE (GOVT. OF NCT) OF DELHI
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October 8, 2020 |
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MAJOR GENERAL SS DHAKA Vs. CBI
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January 21, 2020 |
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MAKEMYTRIP (INDIA) PRIVATE LIMITED Vs. MTB TRAVEL PLANNER PRIVATE LIMITED AND ORS.
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February 27, 2020 |
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MALCOLM JOHN CAMPBELL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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September 24, 2020 |
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MALVINDER MOHAN SINGH Vs. STATE
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May 15, 2020 |
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MALVINDER MOHAN SINGH Vs. STATE
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May 15, 2020 |
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MALVINDER MOHAN SINGH Vs. STATE OF NCT OF DELHI & ANR
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August 10, 2020 |
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MANAGEMENT OF BIRLA TEXTILES Vs. RAM SAWROOP
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January 24, 2020 |
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MANAK KALA Vs. UNION OF INDIA
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February 19, 2020 |
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MANDEEP SINGH Vs. UNION OF INDIA AND ORS.
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December 18, 2020 |
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MANGAL SAIN JAIN Vs. PRINCIPAL, BALVANTRAY MEHTA VIDYA BHAWAN & ORS.
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August 10, 2020 |
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MANINDER SINGH Vs. SWAROOP SINGH
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June 8, 2020 |
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MANISH Vs. INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES
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October 15, 2020 |
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MANISH & ORS. Vs. UNIVERSITY OF DELHI
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July 9, 2020 |
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MANISH AHUJA Vs. STATE
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November 6, 2020 |
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MANISH RISHISHWAR Vs. UNION OF INDIA
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January 16, 2020 |
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MANISH SHARMA & ANR. Vs. SMT URMILA ARORA
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July 27, 2020 |
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MANISH TYAGI Vs. UNION OF INDIA
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November 4, 2020 |
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MANISHA PRIYADARSHINI Vs. AUROBINDO COLLEGE
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May 1, 2020 |
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MANJEET PANDEY Vs. STATE (GOVT OF NCT) OF DELHI
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October 19, 2020 |
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MANJEET SINGH Vs. SANT KAUR
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October 19, 2020 |
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MANJEET SINGH KOHLI Vs. MIRAJUDDIN
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June 11, 2020 |
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MANJU ARORA Vs. UNION OF INDIA & ORS.
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August 14, 2020 |
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MANJU DEVI Vs. STATE
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July 6, 2020 |
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MANMEET SINGH Vs. SOUTH DELHI MUNICIPAL CORPORATION
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July 21, 2020 |
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MANOJ Vs. STATE (GOVT OF NCT) OF DELHI
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December 11, 2020 |
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MANOJ Vs. STATE
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February 3, 2020 |
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MANOJ ANAND Vs. STATE OF NCT OF DELHI
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December 17, 2020 |
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MANOJ KUMAR AGGARWAL Vs. PUSHPA RANI
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February 25, 2020 |
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MANOJ KUMAR TIWARI Vs. MANISH SISODIA
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December 17, 2020 |
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MANOJ TYAGI Vs. THE STATE
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February 25, 2020 |
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MANPOWERGROUP SERVICES INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 16(1), NEW DELHI
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October 5, 2020 |
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MANPOWERGROUP SERVICES INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX
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December 21, 2020 |
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MANPREET KAUR Vs. HARJYOT SINGH
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March 12, 2020 |
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MANSAROVER PROMOTERS PVT. LTD. Vs. ASSESSING OFFICER
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November 9, 2020 |
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MANUFACTURERS TRADERS ASSOCIATION Vs. UNION OF INDIA
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September 15, 2020 |
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MARKETING COMBINE Vs. ANJALI MEHRA
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January 23, 2020 |
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MASTER VIPUL YADAV & ANR. Vs. T. SHRIVASTAVA & ORS.
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August 7, 2020 |
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MAYANK CHAWLA Vs. STATE
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March 5, 2020 |
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MCARBON TECH INNOVATION PVT. LTD. Vs. RAJESH RAZDAN
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May 14, 2020 |
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MD AZAM ANSARI Vs. UNION OF INDIA
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September 4, 2020 |
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MD. SARVAR Vs. STATE
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February 24, 2020 |
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MD. SHAHBUDDIN Vs. STATE GOVT OF NCT OF DELHI
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December 2, 2020 |
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MEDICAL BUREAU Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX DELHI NORTH AND ORS.
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November 10, 2020 |
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MEENA KAPOOR Vs. AYUSHI RAWAL
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May 6, 2020 |
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MEENA SHARMA Vs. NAND LAL
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May 14, 2020 |
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MEENU GOYAL Vs. MICROMAX INFORMATICS LTD. AND ORS.
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December 1, 2020 |
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MEERA Vs. MCD
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August 24, 2020 |
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February 26, 2020 |
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MEGAN THERESA SHINABERY Vs. STATE
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January 23, 2020 |
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MEGHAJ SINGH Vs. UNION OF INDIA
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January 10, 2020 |
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MEGHNA SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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March 17, 2020 |
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MEHTAB Vs. STATE
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March 11, 2020 |
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MEHUL CHOKSI Vs. UNION OF INDIA AND ORS.
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August 28, 2020 |
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MEP INFRASTRUCTURE DEVELOPERS LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION
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April 20, 2020 |
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MEP INFRASTRUCTURE DEVELOPERS LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION
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June 12, 2020 |
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MERCK SHARP AND DOHME CORP. Vs. UNION OF INDIA
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February 27, 2020 |
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METRRO WASTE HANDLING PVT. LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION
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May 12, 2020 |
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MICROSOFT CORPORATION Vs. SATVEER GAUR
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May 26, 2020 |
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MINING AND ENGINEERING CORPORATION Vs. UNION OF INDIA
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August 25, 2020 |
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MINTELLECTUALS LLP Vs. LAVA INTERNATIONAL
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April 30, 2020 |
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MISS G Vs. STATE OF NCT OF DELHI
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June 5, 2020 |
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MITALI SINGH Vs. NCT OF DELHI
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December 15, 2020 |
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MITTAL Vs. GOVERNMENT OF NCT OF DELHI & ORS.
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August 13, 2020 |
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MITTAL ELECTRONICS Vs. SUJATA HOME APPLIANCES (P) LTD.
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September 9, 2020 |
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MITUL GOEL Vs. FOOD CORPORATION OF INDIA
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February 6, 2020 |
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MMTC LIMITED Vs. ANGLO AMERICAN METALLURGICAL COAL PTY LTD
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March 2, 2020 |
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MO KAREEM Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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January 30, 2020 |
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MOBEEN KHAN Vs. OBAID KHAN
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October 13, 2020 |
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MODTECH FURNITURE PRIVATE LTD Vs. NCUBE PLANNING DESIGN PRIVATE
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June 15, 2020 |
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MOHAMMAD SEDDIQ YOUSUFI Vs. UNION OF INDIA
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January 21, 2020 |
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MOHAMMED BILAL SAIFI Vs. STATE (THROUGH
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November 4, 2020 |
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MOHAN KUMAR Vs. NARCOTIC CONTROL BUREAU
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March 23, 2020 |
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MOHAN LAL FATEHPURIA Vs. BHARAT TEXTILES
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March 13, 2020 |
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MOHAN STEELS LIMITED Vs. STEEL AUTHORITY OF INDIA
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March 4, 2020 |
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MOHD ARBAZ Vs. STATE OF NCT OF DELHI
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November 3, 2020 |
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MOHD ASHRAF Vs. ABDUL WAHID SIDDIQUE
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December 14, 2020 |
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MOHD BURHAN Vs. TRILOKI NATH NIRMAL
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April 27, 2020 |
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MOHD FARHAN Vs. STATE (GNCT OF DELHI)
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October 20, 2020 |
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MOHD HANIF Vs. NARCOTICS CONTROL BUREAU
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June 24, 2020 |
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MOHD HUSSAIN MOLANI Vs. NATIONAL INVESTIGATION AGENCY
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October 23, 2020 |
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MOHD MISTER Vs. STATE
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September 16, 2020 |
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MOHD NADEEM Vs. MOHD RAFI
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December 22, 2020 |
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MOHD NASHRUDDIN KHAN Vs. UNION OF INDIA
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September 11, 2020 |
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MOHD NASHRUDDIN KHAN Vs. UNION OF INDIA
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May 26, 2020 |
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MOHD SHER NABI CHAMAN Vs. UDIT PRAKASH RAI
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October 5, 2020 |
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MOHD SHITAB KHAN AND ORS Vs. S M ALI-CEO DELHI WAQF BOARD
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June 30, 2020 |
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MOHD TUFAIL KHAN Vs. GOVERNMENT OF NCT OF DELHI & ORS.
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August 21, 2020 |
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MOHD ZAKIR @ MOHD ZAHIR Vs. STATE (GOVT OF NCT OF DELHI)
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February 26, 2020 |
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MOHD. ALI Vs. STATE
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January 6, 2020 |
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MOHD. ANWAR Vs. STATE OF (NCT) DELHI
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August 4, 2020 |
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MOHD. ATIQ Vs. STATE
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January 23, 2020 |
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MOHD. GULAM NABI KHAN Vs. MOHD. AFTAB ALAM AND ORS.
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January 14, 2020 |
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MOHD. HUSSAIN Vs. STATE (NCT OF DELHI)
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December 23, 2020 |
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MOHD. TAJ Vs. STATE OF DELHI
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February 19, 2020 |
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MOHIT DAHIYA Vs. DELHI POLLUTION CONTROL COMMITTEE
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September 23, 2020 |
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MOHIT MEHTA Vs. NAYANIKA THAKUR
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November 24, 2020 |
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MOHIT THAREJA Vs. STATE
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January 31, 2020 |
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MOHSIN KHAN ALIAS POTLI Vs. STATE OF NCT OF DELHI
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August 13, 2020 |
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MONALISA JOSHI Vs. JAWAHARLAL NEHRU UNIVERSITY
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September 3, 2020 |
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MONIS KHAN Vs. VINOD KUMAR
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February 17, 2020 |
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MONSANTO HOLDINGS PVT. LTD. Vs. COMPETITION COMMISSION OF INDIA
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May 20, 2020 |
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MONU Vs. STATE
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August 19, 2020 |
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MORE RETAIL LIMITED Vs. ANANT RAJ PROJECTS LIMITED.
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June 9, 2020 |
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MORGAN SECURITIES & CREDITS PVT LTD Vs. VIDEOCON INDUSTRIES LTD
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February 26, 2020 |
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MOTHER MINOR VICTIM NO 1 & 2 Vs. STATE
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June 15, 2020 |
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MRS. JAMNA DATWANI Vs. MR. JANAK DATWANI
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September 23, 2020 |
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MS ADS SPIRITS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE AND TAX DEPARTMENT
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October 20, 2020 |
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MS MBL INFRASTRUCTURE LTD Vs. RITES LTD
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October 13, 2020 |
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MS X Vs. STATE
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October 20, 2020 |
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MS X Vs. STATE
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August 26, 2020 |
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MS. NISHA Vs. UNION OF INDIA
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June 10, 2020 |
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MUFG BANK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 17, 2020 |
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MUKESH @ VICKY Vs. STATE
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January 10, 2020 |
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MUKESH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
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January 6, 2020 |
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MUKESH GURJAR Vs. UNION OF INDIA
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September 23, 2020 |
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MUKESH KUMAR Vs. UOI
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January 15, 2020 |
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MUKESH SHARMA Vs. STATE (GNCT OF DELHI)
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February 11, 2020 |
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MUKTHESHWAR MARBLES Vs. LT. GOVERNOR OF DELHI & CHAIRMAN, DDA
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January 6, 2020 |
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MUKTI CREDITS PVT. LTD. Vs. INDRAPRASTHA POWER GENERATION CO. LTD.
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January 28, 2020 |
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MUKUL MITTAL & ANR Vs. UNION OF INDIA
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September 18, 2020 |
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MULTITEX FILTRATION ENGINEERS LIMITED Vs. UNION OF INDIA
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March 12, 2020 |
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MUMBAI INTERNATIONAL AIRPORT LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
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November 27, 2020 |
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MUNNA GOYAL Vs. UNION OF INDIA AND ORS.
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November 20, 2020 |
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MUNNA KUMAR SINGH Vs. STATE OF NCT OF DELHI
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March 16, 2020 |
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MUNNA LAL Vs. STATE (GOVT OF NCT OF DELHI) THOUGH SHO/IO
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December 16, 2020 |
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MUSTAKEEM Vs. STATE (GOVT OF NCT DELHI)
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November 2, 2020 |
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MUSTAKIM ANSARI Vs. STATE
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March 11, 2020 |
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June 15, 2020 |
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NADEEM ANSARI Vs. STATE OF NCT OF DELHI
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November 9, 2020 |
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NADEEM KHAN Vs. UNION OF INDIA AND ORS.
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October 13, 2020 |
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NADEEM MAJID OOMERBHOY Vs. KIRORI MAL KASHIRAM MARKETING & AGENCIES PVT.
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February 25, 2020 |
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NAGARY ALLY KOMBO Vs. NARCOTICS CONTROL BUREAU
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November 24, 2020 |
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NAND KISHOR SINGH Vs. UNION OF INDIA
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December 21, 2020 |
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NAND KISHORE GARG Vs. JITENDER SINGH TOMAR
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January 17, 2020 |
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NAND LAL Vs. ALLAUDDIN
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December 18, 2020 |
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NANDINI BHATIA Vs. NAVIL RATISH KADWADKAR
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June 18, 2020 |
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NANGIA CONSTRUCTION (I) PVT. LTD. Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD.
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May 28, 2020 |
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NARANG SHOES PVT LTD Vs. M P SHARMA
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January 28, 2020 |
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NARENDER KASANA @ NARENDRA KUMAR Vs. STATE OF NCT OF DELHI
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August 18, 2020 |
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NARENDER SINGH Vs. STATE
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January 17, 2020 |
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NARENDRA SHARMA Vs. STATE
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June 29, 2020 |
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NARESH Vs. STATE
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January 9, 2020 |
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NARESH @ PAPPU PAGER Vs. STATE
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January 6, 2020 |
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NARESH KUMAR Vs. PRESIDING OFFICER LABOUR COUR
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January 8, 2020 |
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NARESH KUMAR Vs. MEER SINGH
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January 28, 2020 |
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NARESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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July 27, 2020 |
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NARESH KUMAR ARORA Vs. NITIN GARG
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February 17, 2020 |
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NARESH TYAGI Vs. STATE OF NCT OF DELHI
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May 30, 2020 |
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NARINDER SINGH Vs. STATE
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October 21, 2020 |
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NATASHA KOHLI Vs. MON MOHAN KOHLI
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February 24, 2020 |
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NATIONAL BOARD OF EXAMINATIONS Vs. PROMETRIC TESTING PVT. LTD.
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March 19, 2020 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION LTD Vs. M/S J.R.CONSTRUCTION
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February 13, 2020 |
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NATIONAL CAMPAIGN COMMITTEE FOR ERADICATION OF BONDED LABOUR INDIA NEWS COMMUNICATIONS LTD. Vs. GOVT. OF NCT OF DELHI
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April 22, 2020 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. IJM-GAYATRI JOINT VENTURE
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May 12, 2020 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SAHAKAR GLOBAL LIMITED
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September 29, 2020 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NATIONAL COMMISSION FOR WOMEN
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January 21, 2020 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NATIONAL COMMISSION FOR WOMEN AND ANR.
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January 22, 2020 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PUNJAB NATIONAL BANK
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August 4, 2020 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S. HINDUSTAN CONSTRUCTION CO. LTD.
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May 27, 2020 |
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NATIONAL INSURANCE CO LTD Vs. ARADHAN TEWARI
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February 14, 2020 |
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NATRAJH RAMAKRISHNA Vs. UNION OF INDIA
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August 26, 2020 |
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NATSHA NARWAL Vs. SUPERINTENDENT CENTRAL JAIL 6
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June 30, 2020 |
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NAUNIHAL SINGH KAKKAR Vs. LAND & BUILDING DEPARTMENT
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February 4, 2020 |
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NAUSHAD Vs. STATE (NCT OF DELHI)
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May 29, 2020 |
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NAUSHAD Vs. STATE OF NCT OF DELHI
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August 24, 2020 |
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NAUSHAD ALI Vs. STATE OF NCT OF DELHI
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September 4, 2020 |
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NAUTILUS METAL CRAFTS PVT LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
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November 18, 2020 |
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NAVAL THAPAR Vs. NAVEEN THAPAR
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February 14, 2020 |
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NAVEEN TANEJA Vs. STATE (NCT OF DELHI)
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October 1, 2020 |
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June 18, 2020 |
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NAVROZ MEHTA Vs. UNION OF INDIA & ANR.
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July 9, 2020 |
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NAVROZ MEHTA, DR. Vs. UNION OF INDIA
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August 28, 2020 |
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NAYEE SOCH SOCIETY Vs. UNION OF INDIA
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June 5, 2020 |
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NAYEE SOCH SOCIETY (REGD.) Vs. MINISTRY OF HOME AFFAIRS
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April 24, 2020 |
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NAYEE SOCH SOCIETY (REGD.) Vs. AJAY KUMAR BHALLA
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August 28, 2020 |
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NAYEE SOCH SOCIETY (REGD.) Vs. MINISTRY OF HOME AFFAIRS & ORS
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June 2, 2020 |
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NAZIM Vs. STATE OF NCT OF DELHI
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December 3, 2020 |
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NCC-BGR CONSORTIUM Vs. NTPC LIMITED
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January 8, 2020 |
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NEENA KHATRY Vs. VARUN MOUDGIL
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September 23, 2020 |
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NEERAJ @ NAGAR Vs. STATE (GOVT. OF NCT OF DELHI)
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July 28, 2020 |
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NEERAJ KUMAR Vs. STATE
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March 2, 2020 |
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NEERAJ KUMAR @ ROHIT Vs. STATE (GOVT. OF NCT OF DELHI)
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February 28, 2020 |
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NEERAJ KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
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August 18, 2020 |
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NEERAJ KUMAR UTTAM Vs. UNION OF INDIA
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July 2, 2020 |
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NEERU DHIR Vs. KAMAL KISHORE DHIR
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May 1, 2020 |
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NEERU JAIN Vs. JASMINE BUILDMART PVT. LTD.
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July 27, 2020 |
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February 11, 2020 |
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NEGOLICE INDIA LIMITED Vs. PRABHAT BHASKAR
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May 26, 2020 |
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NEHA Vs. STATE (N C T OF DELHI)
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December 21, 2020 |
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NEHA DEVI Vs. GOVERNMENT OF NCT OF DELHI
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July 14, 2020 |
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NEW DELHI MUNICIPAL COUNCIL Vs. HARI RAM TIWARI
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October 9, 2020 |
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NEW DELHI MUNICIPAL COUNCIL Vs. ARVINDER KAUR BEDI
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September 24, 2020 |
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NEW DELHI MUNICIPAL COUNCIL Vs. VIJAY KUMAR SHARMA
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January 15, 2020 |
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NEW MORNING STAR TRAVELS Vs. VOLKSWAGEN FINANCE PRIVATE LIMITED
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November 9, 2020 |
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NEW OM CONSTRUCTION CO Vs. UNION OF INDIA
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September 3, 2020 |
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NEWERA PROJECTS Vs. SENBO ENGINEERING LTD.
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December 18, 2020 |
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NHPC LIMITED Vs. BGS-SGS-SOMA JV
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June 17, 2020 |
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NHPC LTD Vs. HINDUSTAN CONSTRUCTION COMPANY LTD
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December 4, 2020 |
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NIHARIKA WAHAL Vs. GEETA WAHAL
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September 24, 2020 |
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NIKAM VIKRAM ANANDRAO Vs. UNION OF INDIA
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September 8, 2020 |
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NIKHIL SINGHVI Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ANR.
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July 15, 2020 |
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NIPURN AHUJA Vs. AIR INDIA LIMITED
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August 21, 2020 |
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NIRAJ KUMAR PANDEY Vs. STATE (GOVT OF NCT OF DELHI)
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January 7, 2020 |
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NIRANJAN Vs. STATE
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January 15, 2020 |
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September 17, 2020 |
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NIRMAL DEVI ORS Vs. RAKESH KUMAR JAIN
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December 9, 2020 |
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NIRMAL SINGH Vs. HORIZON CREST INDIA REAL ESTATE
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July 24, 2020 |
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NISAR AHMAD Vs. RAJENDRA KUMAR SONI
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February 11, 2020 |
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NISHANT Vs. UNION OF INDIA
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November 9, 2020 |
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September 24, 2020 |
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NISHANT KUMAR Vs. UNION OF INDIA AND ORS.
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July 29, 2020 |
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NISSAN MOTOR INDIA PRIVATE LIMITED Vs. FERVENT COMMUNICATIONS PRIVATE LIMITED
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December 10, 2020 |
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NITESH AMRUT BHAI PATEL Vs. NARCOTIC CONTROL BUREAU
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July 14, 2020 |
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NITIN JAIN Vs. STATE
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March 2, 2020 |
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NITIN SHARMA Vs. STATE
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February 6, 2020 |
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January 27, 2020 |
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September 11, 2020 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. R. S. MEENA
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September 23, 2020 |
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February 24, 2020 |
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November 9, 2020 |
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June 8, 2020 |
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November 3, 2020 |
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NUHU SHEIKH @ NOOR SHEIKH Vs. STATE
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August 13, 2020 |
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OAKS ASSET MANAGEMENT PRIVATE LIMITED Vs. JUST BUY LIVE ENTERPRISE PRIVATE LIMITED
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September 23, 2020 |
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ODEON BUILDERS PVT LIMITED Vs. ENGINEERS INDIA LIMITED
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October 1, 2020 |
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OIL AND NATURAL GAS CORPORATION LTD. Vs. PLANETCAST TECHNOLOGIES LTD.
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June 17, 2020 |
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OKAFOR CHUKWUKA UGOCHUKWU Vs. NARCOTICS CONTROL BUREAU
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May 13, 2020 |
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OM PRAKASH Vs. UNION OF INDIA
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April 27, 2020 |
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OMBIR @ OMVEER Vs. STATE
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February 19, 2020 |
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OMCON INFRASTRUCTURE PVT. LTD. Vs. INDIABULLS INVESTMENT ADVISORS LTD.
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September 1, 2020 |
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OMPRAKSH GUPTA Vs. STATE (NCT OF DELHI) & ANR
|
June 22, 2020 |
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ONGC PETRO ADDITIONS LIMITED Vs. FERNS CONSTRUCTION CO. INC.
|
July 21, 2020 |
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ORIX AUTO INFRASTRUCTURE SERVICES LIMITED Vs. VIKRAM CHAUDHARY
|
February 13, 2020 |
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OVERNITE EXPRESS LIMITED Vs. DELHI METRO RAIL CORPORATION
|
June 12, 2020 |
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OYO HOTELS & HOMES PVT. LTD. Vs. INDERJEET KAUR KOHLI
|
December 10, 2020 |
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P C MEENA Vs. NORTH DELHI MUNICIPAL CORPORATION
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October 7, 2020 |
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P M DIESELS PVT LTD Vs. THUKRAL MECHANICAL WORKS
|
October 9, 2020 |
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P.V. KAPUR Vs. UNION OF INDIA
|
February 27, 2020 |
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P.V.RAO Vs. SENIOR INTELLIGENCE OFFICER
|
November 18, 2020 |
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PACIFIC PROJECTS LIMITED Vs. ASSTT CIT
|
December 23, 2020 |
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PADAM KUMAR Vs. DR. AJAY KUMAR, IAS
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June 5, 2020 |
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PANCHMAHAL DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD Vs. UNION OF INDIA
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September 17, 2020 |
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PANDU RANGA Vs. UNION OF INDIA
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October 16, 2020 |
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PANKAJ Vs. STATE
|
May 13, 2020 |
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PANKAJ Vs. STATE
|
January 6, 2020 |
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PANKAJ AGGARWAL Vs. UNION OF INDIA AND ORS
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June 23, 2020 |
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PANKAJ JAIN Vs. PARUL JAIN
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June 12, 2020 |
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PANKAJ KHANNA Vs. SHALINI GUPTA
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December 15, 2020 |
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PANKAJ SHARMA Vs. STATE
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July 21, 2020 |
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PANKAJ VERMA Vs. STATE
|
June 12, 2020 |
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PARADIGM GEOPHYSICAL PTY LTD Vs. COMMISSIONER OF INCOME TAX
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March 13, 2020 |
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PARAMINDER SINGH KALRA Vs. COMMISSIONER, INCOME TAX
|
November 24, 2020 |
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PARAMJEET SINGH Vs. STATE
|
February 17, 2020 |
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PARAMJIT SINGH GULATI Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
March 2, 2020 |
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PARAS KUMAR Vs. STATE
|
January 21, 2020 |
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PARAS RAM Vs. SURENDER SINGH
|
October 23, 2020 |
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PARDEEP Vs. DIRECTOR GENERAL, RAILWAY PROTECTION FORCE
|
October 8, 2020 |
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PARDEEP KUMAR SINGHAL Vs. VIJAI SHRI (P) LTD.
|
January 8, 2020 |
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PARDEEP SINGH Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
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September 1, 2020 |
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PARIDHI CHAUHAN Vs. UNION OF INDIA
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December 21, 2020 |
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PARITOSH VERMA Vs. UNION OF INDIA
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November 20, 2020 |
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PARMEET SINGH CHATWAL Vs. ASHWANI SAHANI
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February 14, 2020 |
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PARMINDER KAUR KHURANA Vs. RAVINDER SINGH
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February 3, 2020 |
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PARMOD KUMAR JAIN Vs. RAM KALI JAIN
|
May 27, 2020 |
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PARNIKA COMMERCIAL AND ESTATES PRIVATE LIMITED Vs. UNION OF INDIA
|
October 23, 2020 |
|
PARNITA KAPOOR Vs. ARVIND MALIK
|
October 1, 2020 |
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PARSVNATH DEVELOPERS LIMITED Vs. RAIL LAND DEVELOPMENT AUTHORITY
|
May 19, 2020 |
|
PASHUPATI MUKHIYA Vs. STATE
|
February 17, 2020 |
|
PAVAN SACHDEVA Vs. OFFICE OF THE INSURANCE OMBUDSMAN AND ANR.
|
July 27, 2020 |
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PAVNESH KUMAR Vs. UNION OF INDIA
|
September 24, 2020 |
|
PAWAN Vs. STATE
|
May 27, 2020 |
|
PAWAN Vs. STATE
|
February 11, 2020 |
|
PAWAN DUDEJA @ PAWAN AHLUWALIA Vs. JASMEET KAUR
|
January 30, 2020 |
|
PAWAN KUMAR SETHI Vs. ANIL KUMAR SINGHAL
|
November 5, 2020 |
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PEARL HOSPITALITY & EVENTS PVT. LTD. Vs. OYO HOTELS AND HOMES PVT. LTD.
|
November 3, 2020 |
|
PEPS INDUSTRIES PRIVATE LIMITED Vs. KURLON LIMITED
|
March 16, 2020 |
|
PERFECT SYNERGY ADVISORY PVT LTD. Vs. SAGAR INFRA RAIL INTERNATIONAL LIMITED
|
February 27, 2020 |
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PFIZER INC AND ORS. Vs. KWALITY PHARMACEUTICALS LIMITED AND ORS.
|
May 15, 2020 |
|
PINKI RANI Vs. GOVERNMENT OF NCT OF DELHI
|
October 19, 2020 |
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PKSS INFRASTRUCTURE PRIVATE LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
May 15, 2020 |
|
PKSS INFRASTRUCTURE PRIVATE LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
April 27, 2020 |
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PONDICHERRY UNIVERSITY Vs. B.E.BILLIMORIA & CO. LTD.
|
May 26, 2020 |
|
POOJA Vs. STATE
|
July 1, 2020 |
|
POOJA MEHTA Vs. GOVERNMENT OF NCT OF DELHI
|
September 28, 2020 |
|
POWER MECH PROJECTS LTD. Vs. SEPCO ELECTRIC POWER
CONSTRUCTION CORPORATION
|
February 17, 2020 |
|
PR COMMISSIONER OF INCOME TAX Vs. HEADSTRONG SERVICES INDIA PVT LTD
|
December 24, 2020 |
|
PR. COMMISSIONER OF INCOME TAX Vs. ALLIED PERFUMERS PVT. LTD.
|
December 14, 2020 |
|
PR. COMMISSIONER OF INCOME TAX Vs. YUM RESTAURANTS INDIA PVT. LTD.
|
December 10, 2020 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 Vs. HARSH INTERNATIONAL PVT. LTD.
|
December 22, 2020 |
|
PR. COMMISSIONER OF INCOME TAX -9 Vs. VALVOLINE CUMMINS PVT. LTD.
|
March 13, 2020 |
|
PR. COMMISSIONER OF INCOME TAX-20 Vs. AKSHIT KUMAR
|
November 17, 2020 |
|
PRABHAT KUMAR Vs. ANIL MODI
|
September 22, 2020 |
|
PRABHAT RANJAN DEO Vs. UNION PUBLIC SERVICE COMMISSION
|
July 13, 2020 |
|
PRADEEP KUMAR Vs. STATE
|
February 20, 2020 |
|
PRADEEP KUMAR BHATIA Vs. PARAMJIT KAUR PAINTAL
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May 23, 2020 |
|
PRADEEP SHINDE Vs. JAWAHARLAL NEHRU UNIVERSITY
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November 17, 2020 |
|
PRAKASH ASPHALTINGS AND TOLL HIGHWAYS INDIA LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
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July 1, 2020 |
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PRAKASH JARWAL Vs. STATE
|
June 24, 2020 |
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PRALEEN CHOPRA Vs. HONEY BHAGAT
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January 7, 2020 |
|
PRALEEN CHOPRA Vs. HONEY BHAGAT
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March 23, 2020 |
|
PRASANNA PRAKASH PANDA Vs. UNION OF INDIA
|
September 7, 2020 |
|
PRASANNANSHU Vs. SELECTION COMMITTEE FOR VICE CHANCELLOR, NATIONAL LAW UNIVERSITY, DELHI
|
September 25, 2020 |
|
PRASAR BHARATI Vs. STRACON INDIA LTD. AND ORS.
|
March 13, 2020 |
|
PRASAR BHARATI Vs. STRACON INDIA LIMITED & ANR
|
July 13, 2020 |
|
PRASHANT GOYAL Vs. INDRANIL WADHWA
|
November 11, 2020 |
|
PRASHANT GUPTA Vs. STATE OF NCT OF DELHI
|
January 14, 2020 |
|
PRATYUSH NARNAWRE Vs. GURU GOBIND SINGH
INDRAPRASTHA UNIVERSITY & ANR.
|
June 16, 2020 |
|
PRAVEEN Vs. STATE
|
December 24, 2020 |
|
PRAVEEN KUMAR @ PRASHANT Vs. STATE
|
April 28, 2020 |
|
PRAYRAK MEHTA Vs. UNIVERSITY OF DELHI
|
September 28, 2020 |
|
PREM KUMAR Vs. ABHIMANYU ARORA
|
September 30, 2020 |
|
PREM LAL Vs. DEEPAK BADHWAR
|
March 13, 2020 |
|
PREM LATA Vs. SIYA RAM
|
February 11, 2020 |
|
PREM PRAKASH Vs. STATE
|
January 10, 2020 |
|
PREM SINGH Vs. STATE
|
March 16, 2020 |
|
PRINCE TANEJA Vs. STATE
|
December 14, 2020 |
|
PRINCIPAL ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE Vs. CUSTOMS, CENTRAL, EXCISE AND SERVICE TAX SETTLEMENT COMMISSION, PRINCIPAL BENCH
|
February 10, 2020 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MLS CBRE SOUTH ASIA PRIVATE LIMITED
|
February 13, 2020 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. OPEN SOLUTIONS SOFTWARE SERVICES PVT. LTD.
|
May 18, 2020 |
|
PRINCIPAL DIRECTOR, INCOME TAX (INVESTIGATION-2) Vs. RAJIV YADUVANSHI
|
November 6, 2020 |
|
PRITAM SINGH Vs. MADHAPI DEVI
|
January 31, 2020 |
|
PRITHVI SINGH Vs. ASST. COMMISSIONER (SOUTH)
|
May 20, 2020 |
|
PRITI YADAV Vs. UNION OF INDIA AND ORS.
|
July 15, 2020 |
|
PRIYANKA Vs. UNION OF INDIA AND ORS.
|
December 21, 2020 |
|
PRIYANKA TIWARI Vs. STATE
|
March 13, 2020 |
|
PRO INTERACTIVE SERVICES INDIA PVT. LTD. Vs. COMMISIONER OF CENTRAL GOODS & SERVICES TAX DELHI SOUTH
|
June 25, 2020 |
|
PRODDATUR CABLE TV DIGI SERVICES Vs. SITI CABLE NETWORK LIMITED
|
January 20, 2020 |
|
PROF P R RAMANUJAM Vs. VICE CHANCELLOR (IGNOU)
|
August 27, 2020 |
|
PROF. SHREEKANT GUPTA Vs. UNIVERSITY OF DELHI
|
June 16, 2020 |
|
PROFESSOR UDAYA KUMAR Vs. JAWAHARLAL NEHRU UNIVERSITY,
|
September 14, 2020 |
|
PRRSAAR COMMODITY PVT. LTD. Vs. MCX
|
April 29, 2020 |
|
PRUDENT ARC LIMITED Vs. SIDHA NEELKANTH PAPER INDUSTRIES
|
December 22, 2020 |
|
PT. VED PRAKASH BEVERAGES Vs. CRYSTAL BEVERAGES
|
June 1, 2020 |
|
PTI EMPLOYEES UNION Vs. PRESS TRUST OF INDIA LTD
|
September 18, 2020 |
|
PULKIT RASTOGI Vs. STATE
|
February 28, 2020 |
|
PUNEET SABHARWAL AND ORS. Vs. CBI
|
December 1, 2020 |
|
PURAN CHAND ARYA Vs. UNION OF INDIA
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February 10, 2020 |
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PURSHOTAM BEHL Vs. UNION OF INDIA
|
August 28, 2020 |
|
PUSHPA WANTI Vs. DDA
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February 19, 2020 |
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PUSHPENDRA KUMAR YADAV Vs. UNION OF INDIA
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February 4, 2020 |
|
QAMRUDDIN Vs. ZIAUDDIN
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February 24, 2020 |
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September 29, 2020 |
|
R K YADAV Vs. DELHI DEVELOPMENT AUTHORITY
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September 24, 2020 |
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R S GUPTA Vs. GOVT OF NCTD
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August 31, 2020 |
|
R.K. AGGARWAL Vs. OFFICIAL LIQUIDATOR & ORS.
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August 10, 2020 |
|
R.K.JAIN & SONS HOSPITALITY PVT. LTD. Vs. UNION OF INDIA
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June 29, 2020 |
|
R.K.KAINTH Vs. SWADESH KUMAR BHAGI
|
November 18, 2020 |
|
R.P. KHOSLA Vs. ANAND MOHAN MISHRA
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August 13, 2020 |
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RACHPAL SINGH Vs. UNION OF INDIA & ORS.
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July 15, 2020 |
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RADHIKA BYRN AND ORS. Vs. UNION OF INDIA AND ORS.
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December 28, 2020 |
|
RAFIQ AHMED SHAIKH Vs. NARCOTIC CONTROL BUREAU
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July 14, 2020 |
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RAGHAV GUPTA Vs. STATE
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March 23, 2020 |
|
RAGHAV MANN AND ORS. Vs. OFFICE OF DISTRICT AND SESSIONS, JUDGE HEADQUARTERS
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December 7, 2020 |
|
RAGHUBIR KAUR Vs. SURESH KUMAR
|
December 10, 2020 |
|
RAHEJA DEVELOPERS LTD. Vs. PRAN MEHTA
|
February 18, 2020 |
|
RAHIM Vs. THE STATE (NCT OF DELHI)
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November 5, 2020 |
|
RAHUL Vs. UNION OF INDIA
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October 14, 2020 |
|
RAHUL @ GANNI Vs. STATE
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June 24, 2020 |
|
RAHUL @ GOLI @ CHUWRA Vs. STATE
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March 11, 2020 |
|
RAHUL @ MAYANK Vs. STATE
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May 18, 2020 |
|
RAHUL BABBAR Vs. CENTRAL BUREAU OF INVESTIGATION
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June 8, 2020 |
|
RAHUL BANSIWAL Vs. CHIEF SECRETARY, GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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September 10, 2020 |
|
RAHUL CHAUDHARY Vs. ANDHRA BANK
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January 17, 2020 |
|
RAHUL KUMAR Vs. STATE
|
August 11, 2020 |
|
RAHUL KUMAR BAIRWA Vs. STATE NCT OF DELHI
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September 24, 2020 |
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RAHUL SHARMA Vs. STATE
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October 19, 2020 |
|
RAIEES KHAN Vs. STATE OF NCT DELHI
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July 6, 2020 |
|
RAIL VIKAS NIGAM LTD. Vs. SIMPLEX INFRASTRUCTURES LTD
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July 10, 2020 |
|
RAIS Vs. THE STATE (NCT OF DELHI)
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January 6, 2020 |
|
RAISINA BENGALI SCHOOL SOCIETY Vs. ASSISTANT COMMISSIONER OF POLICE
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January 9, 2020 |
|
RAJ KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
January 13, 2020 |
|
RAJ KUMAR Vs. STATE (NCT OF DELHI)
|
March 6, 2020 |
|
RAJ KUMAR Vs. GOVT. OF NCT
|
August 20, 2020 |
|
RAJ KUMAR Vs. LATAFAT
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December 15, 2020 |
|
RAJ KUMAR BROTHERS Vs. LIFE ESSENTIALS PERSONAL CARE (P) LTD
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October 20, 2020 |
|
RAJ KUMAR SETH Vs. PAWAN KUMAR SETH
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January 15, 2020 |
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RAJ KUMAR SINGH Vs. UNION OF INDIA & ORS.
|
July 21, 2020 |
|
RAJ KUMARI Vs. CHAIRMAN, LOCAL IMPLEMENTATION COMMITTEE,STATE BANK OF INDIA
|
February 6, 2020 |
|
RAJ SINGH RANA @ RAJ SINGH Vs. UNION OF INDIA
|
August 28, 2020 |
|
RAJ KUMAR RAJORA AND ORS. Vs. AJAY DHINGRA
|
January 9, 2020 |
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RAJA ARORA Vs. STATE OF NCT OF DELHI
|
December 22, 2020 |
|
RAJAGOPAL CHAKRAVARTHI VENKATESH Vs. UNION OF INDIA
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February 24, 2020 |
|
RAJAN BANSAL Vs. STATE
|
March 3, 2020 |
|
RAJAN KATHURIA Vs. NAVEEN KUMAR SAHNI
|
October 12, 2020 |
|
RAJAN SINGH Vs. ROSHAN
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February 12, 2020 |
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RAJASARI ESTATE AND DEVELOPERS Vs. RAJESH SABHARWAL
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January 10, 2020 |
|
RAJAT VATS Vs. GOVT. OF NCT OF DELHI
|
April 20, 2020 |
|
RAJEEV CHAWLA Vs. DEEPAK CHAWLA
|
February 11, 2020 |
|
RAJEEV KUMAR Vs. STATE
|
October 14, 2020 |
|
RAJEEV KUMAR Vs. UNION OF INDIA
|
September 7, 2020 |
|
RAJEEV SHARMA Vs. STATE (NCT) OF DELHI
|
December 4, 2020 |
|
RAJENDER Vs. STATE
|
July 3, 2020 |
|
RAJENDER Vs. STATE OF NCT DELHI
|
July 16, 2020 |
|
RAJENDER KUMAR Vs. DY. LABOUR COMMISSIONER
|
November 9, 2020 |
|
RAJENDER SINGH @ RAJENDER SANDHU Vs. STATE
|
March 3, 2020 |
|
RAJENDRA PRASAD Vs. TARUN KAPOOR
|
July 10, 2020 |
|
RAJENDRA PRASAD TAMTA Vs. STATE
|
February 27, 2020 |
|
RAJENDRA SINGH Vs. UNION OF INDIA AND ORS.
|
August 31, 2020 |
|
RAJESH GUPTA Vs. MOHIT LATA SUNDA
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May 27, 2020 |
|
RAJESH GUPTA Vs. SDMC, THROUGH
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October 14, 2020 |
|
RAJESH KUMAR Vs. MEHROTRA IMPEX PVT. LTD.
|
December 4, 2020 |
|
RAJESH KUMAR GULATI Vs. NATIONAL AGRICULTURAL
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May 27, 2020 |
|
RAJESH KUMAR SHARMA @ RAJESH KUMAR Vs. C B I
|
August 31, 2020 |
|
RAJESH KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
February 6, 2020 |
|
RAJESH KUMAR YADUVANSHI, DR. Vs. SERIOUS FRAUD INVESTIGATION OFFICE (SFIO)
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September 21, 2020 |
|
RAJESH LAL Vs. STATE
|
July 28, 2020 |
|
RAJESH MATHEWS Vs. BLUEBELLS INTERNATIONAL SCHOOL
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July 22, 2020 |
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RAJESH RAI Vs. DELHI DEVELOPMENT AUTHORITY
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July 1, 2020 |
|
RAJESH S GOKHALE Vs. UNION OF INDIA
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December 4, 2020 |
|
RAJESHWARI Vs. AMIT BAJAJ
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December 4, 2020 |
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RAJINDER @ RAJU Vs. STATE
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May 27, 2020 |
|
RAJINDER PARSAD SINGHAL Vs. SHARDA DEVI
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May 5, 2020 |
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RAJINDER PRASAD AGGARWAL Vs. ANIL KUMAR NARANG
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January 17, 2020 |
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RAJIV AGARWAL Vs. UNION OF INDIA
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November 23, 2020 |
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RAJIV CHAKRABORTY RESOLUTION PROFESSIONAL OF ERA INFRA ENGINEERING LIMITED Vs. NAVEEN TYAGI BRANCH MANAGER, AXIS BANK LIMITED & ORS.
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August 13, 2020 |
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RAJIV CHOPRA Vs. UNIVERSITY OF DELHI
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July 6, 2020 |
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RAJIV KUMAR Vs. MEENA SHARMA
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January 9, 2020 |
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RAJIV SAXENA Vs. UNION OF INDIA
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October 13, 2020 |
|
RAJKUMAR VERMA Vs. CHIEF GENERAL MANAGER, STATE BANK OF
INDIA & ANR.
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June 29, 2020 |
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RAJNEESH BHASKAR Vs. UNION OF INDIA AND ORS.
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June 17, 2020 |
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RAJNI GOSWAMI Vs. STATE
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June 4, 2020 |
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RAJNI KANT SRIVASTAVA Vs. KUMUDINI SRIVASTAVA
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May 1, 2020 |
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RAJNI PARMAR Vs. DIRECTOR GENERAL ARMED FORCES MEDICAL SERVICES
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December 24, 2020 |
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RAJNISH YADAV Vs. NORTH DELHI MUNICIPAL CORPORATION
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May 6, 2020 |
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RAJU KUMAR Vs. STATE
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November 6, 2020 |
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RAJVEER SHARMA Vs. UNION OF INDIA
|
April 27, 2020 |
|
RAKESH Vs. STATE
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June 29, 2020 |
|
RAKESH KUMAR Vs. STELLAR INFORMATION TECHNOLOGY PVT LTD
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January 20, 2020 |
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RAKESH KUMAR Vs. UNION OF INDIA
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January 15, 2020 |
|
RAKESH KUMAR ASSISTANT DIRECTOR Vs. UNION OF INDIA
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October 13, 2020 |
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RAKESH KUMAR JILOWA Vs. UNION OF INDIA & ORS.
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August 20, 2020 |
|
RAKESH MALHOTRA Vs. GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI
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May 4, 2020 |
|
RAKESH MIDHA Vs. ORIENTAL FIRE INSURANCE CO. LTD.
|
May 29, 2020 |
|
RAKESH TIWARI Vs. STATE (GNCT OF DELHI)
|
November 19, 2020 |
|
RAM BAHADUR CHAUBEY Vs. NATHUS SWEETS
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February 18, 2020 |
|
RAM BRIKSH MALL Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
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February 17, 2020 |
|
RAM KRISHAN PARMHANS SHIKSHA PARISHAD Vs. UNION OF INDIA & ANR
|
August 6, 2020 |
|
RAM NARESH TIWARI Vs. C.B.I.
|
September 15, 2020 |
|
RAM NIWAS Vs. GOVT OF NCT OF DELHI
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February 13, 2020 |
|
RAM PRAKASH Vs. RAJ KUMAR
|
January 6, 2020 |
|
RAM SARUP LUGANI Vs. NIRMAL LUGANI
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October 19, 2020 |
|
RAMANAND Vs. GIRISH SONI
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May 21, 2020 |
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RAMESH BOGHABHAI BHUT Vs. STATE
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November 23, 2020 |
|
RAMESH KAKKAR Vs. STATE OF NCT OF DELHI
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July 29, 2020 |
|
RAMJANI Vs. STATE
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March 6, 2020 |
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RAMJAS SCHOOL Vs. DIRECTORATE OF EDUCATION
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May 20, 2020 |
|
RAMNEESH PAL SINGH Vs. SUGANDHI AGGARWAL
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April 29, 2020 |
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RAMPHAL Vs. UNION OF INDIA
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June 1, 2020 |
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RANA GHULAM Vs. NAUSHABA BEGUM
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October 22, 2020 |
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RANA MOTORS PVT LTD Vs. GOVT NCT OF DELHI
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September 17, 2020 |
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RANBIR BHARDWAJ Vs. SOHAN LAL GUPTA
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December 1, 2020 |
|
RANI Vs. DINESH
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December 2, 2020 |
|
RANJEET SINGH Vs. STATE
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January 21, 2020 |
|
RAO UMRAO SINGH TEACHER TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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September 10, 2020 |
|
RASHI Vs. UNION OF INDIA
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December 4, 2020 |
|
RASHMI CEMENT LTD. Vs. WORLD METALS & ALLOYS
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June 18, 2020 |
|
RASHMI PAL Vs. STATE (GOVT. N.C.T. DELHI )
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January 20, 2020 |
|
RASLEEN KAUR @ RASLEEN GULATI Vs. STATE (GOVT. OF NCT OF DELHI)
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January 27, 2020 |
|
RATAN LAL Vs. DURGA SHANKAR MISHRA
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June 17, 2020 |
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RATEGAIN TRAVEL TECHNOLOGIES PVT LTD. Vs. UJJWAL SURI
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May 11, 2020 |
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RATNESH KUMAR Vs. UNION OF INDIA
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September 29, 2020 |
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RAVI KANT SINHA Vs. JAWAHARLAL NEHRU UNIVERSITY
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December 21, 2020 |
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RAVI KAPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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June 1, 2020 |
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RAVI KUMAR Vs. STATE & ANR
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February 4, 2020 |
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RAVI KUMAR Vs. STATE (NCT OF DELHI)
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December 16, 2020 |
|
RAVI NARAYAN AGARWAL Vs. SUSHIL KUMAR AGARWAL
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December 16, 2020 |
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RAVI PAL SINGH Vs. ADDITIONAL DIVISIONAL MAGISTRATE (ADM)
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December 14, 2020 |
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RAVINDER KUMAR Vs. STATE
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December 14, 2020 |
|
RAVINDER KUMAR Vs. INCOME TAX OFFICER
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January 14, 2020 |
|
RAVINDER KUMAR AGGARWAL Vs. GOVT OF N C T OF DELHI
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October 12, 2020 |
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February 24, 2020 |
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RAVINDER SINGH KOHLI Vs. STATE
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October 12, 2020 |
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January 22, 2020 |
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December 3, 2020 |
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November 6, 2020 |
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November 27, 2020 |
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April 22, 2020 |
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REENA Vs. STATE OF NCT OF DELHI
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June 8, 2020 |
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REENA Vs. STATE OF NCT OF DELHI
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June 9, 2020 |
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REENA GAMBHIR Vs. CENTRAL BANK OF INDIA
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December 22, 2020 |
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REKHA CHATURVEDI Vs. STATE
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February 7, 2020 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAGWANTI DEVI
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January 23, 2020 |
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February 17, 2020 |
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April 16, 2020 |
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January 29, 2020 |
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January 22, 2020 |
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August 7, 2020 |
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January 17, 2020 |
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RHONPAL BIOTECH PVT LTD Vs. NEW DELHI MUNICIPAL COUNCIL
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September 25, 2020 |
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RIDDHIMA SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
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October 12, 2020 |
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RIDDHIMA SINGH THROUGH Vs. HER FATHER SHAILENDRA KUMAR SINGH
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October 12, 2020 |
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April 30, 2020 |
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December 7, 2020 |
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RITESH JINDAL Vs. KANTA DEVI
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January 22, 2020 |
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October 1, 2020 |
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September 9, 2020 |
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April 9, 2020 |
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February 24, 2020 |
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July 17, 2020 |
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December 11, 2020 |
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January 28, 2020 |
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April 30, 2020 |
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May 14, 2020 |
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November 3, 2020 |
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March 4, 2020 |
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November 19, 2020 |
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September 17, 2020 |
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November 11, 2020 |
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September 16, 2020 |
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September 9, 2020 |
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October 12, 2020 |
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January 21, 2020 |
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January 29, 2020 |
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November 17, 2020 |
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June 1, 2020 |
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May 5, 2020 |
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June 26, 2020 |
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November 9, 2020 |
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October 1, 2020 |
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November 26, 2020 |
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November 5, 2020 |
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March 18, 2020 |
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August 7, 2020 |
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May 4, 2020 |
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November 12, 2020 |
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January 21, 2020 |
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July 6, 2020 |
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April 22, 2020 |
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August 5, 2020 |
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June 19, 2020 |
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October 20, 2020 |
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July 20, 2020 |
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September 28, 2020 |
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February 26, 2020 |
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November 25, 2020 |
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November 4, 2020 |
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November 24, 2020 |
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September 4, 2020 |
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December 30, 2020 |
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August 21, 2020 |
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November 27, 2020 |
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July 29, 2020 |
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October 20, 2020 |
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November 12, 2020 |
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July 3, 2020 |
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January 8, 2020 |
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January 28, 2020 |
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May 18, 2020 |
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January 24, 2020 |
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December 21, 2020 |
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August 31, 2020 |
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March 6, 2020 |
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January 30, 2020 |
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February 4, 2020 |
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December 10, 2020 |
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November 6, 2020 |
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October 22, 2020 |
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February 19, 2020 |
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October 13, 2020 |
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October 5, 2020 |
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September 8, 2020 |
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October 8, 2020 |
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August 14, 2020 |
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July 21, 2020 |
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November 10, 2020 |
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January 20, 2020 |
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July 21, 2020 |
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March 19, 2020 |
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June 29, 2020 |
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June 29, 2020 |
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October 21, 2020 |
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February 25, 2020 |
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May 29, 2020 |
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December 7, 2020 |
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January 14, 2020 |
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November 3, 2020 |
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August 4, 2020 |
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July 16, 2020 |
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November 4, 2020 |
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March 2, 2020 |
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May 12, 2020 |
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January 17, 2020 |
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December 9, 2020 |
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December 8, 2020 |
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SEEDWORKS HOLDINGS MAURITIUS Vs. UNION OF INDIA
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September 16, 2020 |
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October 19, 2020 |
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September 9, 2020 |
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January 29, 2020 |
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November 3, 2020 |
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SEEMA SHUKLA Vs. NEW DELHI MUNICIPAL
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July 1, 2020 |
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July 23, 2020 |
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November 27, 2020 |
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SEVENTH PLANE NETWORKS PRIVATE LIMITED Vs. UNION OF INDIA & ORS.
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August 14, 2020 |
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SGT AADESH KUMAR Vs. UNION OF INDIA
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October 14, 2020 |
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SH. JITENDRA VERMA Vs. STATE
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March 5, 2020 |
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SH. MUZIBUR REHMAN @ MOJEBUR REHMAN @ MUJIB Vs. STATE
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February 18, 2020 |
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SH. RAJEEV SETHI Vs. SIDHARTH GUPTA
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February 27, 2020 |
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January 21, 2020 |
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July 9, 2020 |
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January 24, 2020 |
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October 12, 2020 |
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SHAHJAD Vs. STATE (GOVT. OF NCT OF DELHI)
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August 31, 2020 |
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SHAHZAD Vs. STATE
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October 16, 2020 |
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SHAILENDER CHOPRA Vs. NATIONAL AVIATION COMPANY OF INDIA LTD.
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November 17, 2020 |
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SHAILENDRA KUMAR SINGH Vs. GOVERNMENT OF NCT OF DELHI
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July 28, 2020 |
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SHAILENDRA KUMAR SINGH Vs. GOVERNMENT OF NCT OF DELHI
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August 20, 2020 |
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SHAKINA Vs. DELHI DEVELOPMENT AUTHORITY
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July 16, 2020 |
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November 2, 2020 |
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February 17, 2020 |
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August 11, 2020 |
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SHANKAR YADAV Vs. UNION OF INDIA
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September 7, 2020 |
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January 27, 2020 |
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SHARIF KHAN Vs. STATE (NCT OF DELHI)
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October 16, 2020 |
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July 10, 2020 |
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June 17, 2020 |
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July 27, 2020 |
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SHASHANK S. MANGAL & ANR. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
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June 2, 2020 |
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SHASHI @ SACHIN Vs. STATE
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January 6, 2020 |
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January 14, 2020 |
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January 10, 2020 |
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June 11, 2020 |
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September 15, 2020 |
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June 10, 2020 |
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December 14, 2020 |
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December 7, 2020 |
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August 11, 2020 |
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December 22, 2020 |
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October 12, 2020 |
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December 22, 2020 |
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September 1, 2020 |
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September 16, 2020 |
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July 23, 2020 |
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November 27, 2020 |
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June 11, 2020 |
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June 16, 2020 |
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May 27, 2020 |
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November 5, 2020 |
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October 9, 2020 |
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June 10, 2020 |
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July 3, 2020 |
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September 22, 2020 |
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March 4, 2020 |
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SHRI GAURAV KAILA Vs. STATE (NCT OF DELHI)
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March 2, 2020 |
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April 23, 2020 |
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July 20, 2020 |
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May 1, 2020 |
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August 5, 2020 |
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SHRIPAL SINGH Vs. UNION OF INDIA
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November 17, 2020 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. SANDEEP KUMAR
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January 15, 2020 |
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SHUBHAM KUMAR TYAGI Vs. UNION OF INDIA AND ORS.
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August 6, 2020 |
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SHYAM KISHOR Vs. STATE
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May 21, 2020 |
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September 23, 2020 |
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July 24, 2020 |
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SIDDHANT SHARMA Vs. STATE (GOVT OF NCT) DELHI
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January 22, 2020 |
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November 12, 2020 |
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July 20, 2020 |
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May 19, 2020 |
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December 9, 2020 |
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December 4, 2020 |
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January 8, 2020 |
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SJRD MEMORIAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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February 18, 2020 |
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June 16, 2020 |
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December 22, 2020 |
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SKYLAND BUILDERS P LTD Vs. INCOME TAX OFFICER
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November 3, 2020 |
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August 14, 2020 |
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November 4, 2020 |
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SMRITI MADAN KANSAGRA Vs. PERRY KANSAGRA
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February 25, 2020 |
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SMS LTD. Vs. KONKAN RAILWAY CORPORATION LTD.
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May 11, 2020 |
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January 14, 2020 |
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SMT. SANGEETA Vs. STATE
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February 24, 2020 |
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SOMVEER @ LALLA Vs. STATE
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March 6, 2020 |
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SONALI BADHE Vs. DIRECTORATE OF ENFORCEMENT
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November 12, 2020 |
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SONALIKA BHARGAVA Vs. GOVT OF NCT OF DELHI
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August 28, 2020 |
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SONIA SHAMRAO NAIK GAONKAR Vs. NARCOTICS CONTROL BUREAU
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August 24, 2020 |
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SONU Vs. STATE (GNCTD)
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October 16, 2020 |
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December 24, 2020 |
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SONU @ RAJA Vs. STATE
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September 15, 2020 |
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SONU KUMAR Vs. UNION OF INDIA
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January 16, 2020 |
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February 27, 2020 |
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February 5, 2020 |
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November 5, 2020 |
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SPACE OPTICAL COMPANY Vs. COMMISSIONER OF TRADE TAXES
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August 31, 2020 |
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SPACEBIZ SOLUTION PVT LTD Vs. AJAY SHARMA
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November 12, 2020 |
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SPENTEX INDUSTRIES LTD. Vs. QUINN EMANUEL URQUHART & SULLIVAN LLP
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May 12, 2020 |
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SPIROTECH HEAT EXCHANGERS PVT LTD Vs. UNION OF INDIA
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October 7, 2020 |
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SPML INFRA LIMITED Vs. GRAPHITE INDIA LIMITED
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February 13, 2020 |
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SPORTY SOLUTIONZ PVT LTD Vs. BADMINTON ASSOCIATION OF INDIA
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February 7, 2020 |
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SPRIRITED AUTO CAR (I) LTD. Vs. STATE
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February 4, 2020 |
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SRF LIMITED Vs. COMMISSIONER OF VAT
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December 17, 2020 |
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SSIPL LIFESTYLE PRIVATE LTD. Vs. VAMA APPARELS (INDIA) PVT. LTD.
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February 19, 2020 |
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STAR INDIA PVT. LTD. Vs. MOVIESTRUNK.COM AND ORS.
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February 17, 2020 |
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STARBUCKS CORPORATION Vs. COPAMOCHA CAFE AND RESTAURANT AND ORS..
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February 28, 2020 |
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STARCON INDIA LTD & ANR. Vs. PRASAR BHARTI
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June 15, 2020 |
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STATE Vs. SONAL SAHANI
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February 11, 2020 |
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May 6, 2020 |
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STATE Vs. OMBIR
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February 27, 2020 |
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STATE Vs. SUMIT PHOGAT
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February 25, 2020 |
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March 20, 2020 |
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February 7, 2020 |
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March 5, 2020 |
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March 3, 2020 |
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November 2, 2020 |
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February 7, 2020 |
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March 3, 2020 |
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February 6, 2020 |
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May 18, 2020 |
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January 15, 2020 |
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January 20, 2020 |
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January 23, 2020 |
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January 13, 2020 |
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January 8, 2020 |
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January 27, 2020 |
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January 21, 2020 |
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January 13, 2020 |
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January 27, 2020 |
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March 4, 2020 |
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July 7, 2020 |
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STCI FINANCE LTD. Vs. SH. SHREYAS KIRTI LAL DOSHI
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January 14, 2020 |
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STEEL AUTHORITY OF INDIA LIMITED (SAIL) Vs. PRIMETALS TECHNOLOGIES INDIA PRIVATE LIMITED
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November 3, 2020 |
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STEEL AUTHORITY OF INDIA LTD. Vs. PRIMETALS TECHNOLOGIES INDIA PVT. LTD.
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March 12, 2020 |
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STEEL STRIPES WHEELS LTD. Vs. TATA AIG GENERAL INSURANCE CO. LTD.
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February 13, 2020 |
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STERLING AND WILSON INTERNATIONAL FZE Vs. SUNSHAKTI SOLAR POWER PROJECTS PRIVATE LIMITED
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June 22, 2020 |
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STERNA INDIA OIL AND GAS PRIVATE LTD Vs. NANDINI IMPEX PRIVATE LIMITED
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September 8, 2020 |
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STG. CONFERENCE OF PUBLIC ENTERPRISE Vs. GOVT. OF N.C.T. OF DELHI
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January 29, 2020 |
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SUBHASH Vs. STATE
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May 8, 2020 |
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November 6, 2020 |
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SUBHASH CHAND Vs. UNION OF INDIA
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March 11, 2020 |
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SUBHASH CHANDER Vs. GOVT OF INDIA
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August 31, 2020 |
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SUBHASH KUMAR Vs. MANOJ REPAIRING & JOB WORKS
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February 4, 2020 |
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SUDARSHAN MISHRA Vs. STATE
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January 23, 2020 |
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SUDESH SHARMA Vs. DIRECTORATE OF EDUCATION
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March 2, 2020 |
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SUDHA GUPTA Vs. A.K.GUPTA
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February 24, 2020 |
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SUDHAKAR TIWARI Vs. NEW INDIA ASSURANCE CO. LTD.
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May 12, 2020 |
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SUDHIR Vs. STATE
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June 4, 2020 |
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June 17, 2020 |
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June 1, 2020 |
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January 14, 2020 |
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January 7, 2020 |
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January 16, 2020 |
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November 5, 2020 |
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SUKRUTI DUGAL Vs. JAHNAVI DUGAL
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January 16, 2020 |
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SUMAN Vs. KAILASH KUMAR
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February 27, 2020 |
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SUMAN KUMARI Vs. NAND KISHOR AND ORS.
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November 6, 2020 |
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SUMIT Vs. STATE (NCT OF DELHI)
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September 4, 2020 |
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November 18, 2020 |
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SUMIT @ KALA Vs. STATE
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July 7, 2020 |
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SUMIT VERMA Vs. STATE
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November 10, 2020 |
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June 5, 2020 |
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SUNAINA DLAMIA Vs. GOVERNMENT OF NCT OF DELHI
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November 4, 2020 |
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SUNDER SYSTEM PVT. LTD. Vs. UNION OF INDIA
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November 17, 2020 |
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SUNGRO SEEDS LTD. Vs. S.K.TRIPATHI
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May 15, 2020 |
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SUNIL Vs. STATE NCT OF DELHI
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September 24, 2020 |
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February 17, 2020 |
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SUNIL GOEL Vs. INDIABULLS HOUSING FINANCE LIMITED
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August 31, 2020 |
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SUNIL KUMAR Vs. STATE
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September 24, 2020 |
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SUNIL KUMAR Vs. STATE
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March 2, 2020 |
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SUNIL KUMAR ALEDIA Vs. GOVT. OF NCT OF DELHI
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April 20, 2020 |
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SUNIL KUMAR DAHIYA Vs. STATE
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December 14, 2020 |
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SUNIL KUMAR MISHRA Vs. STATE
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March 12, 2020 |
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SUNIL KUMAR VERMA Vs. UNION OF INDIA
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January 22, 2020 |
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SUNIL KUMAR YADAV Vs. UNION OF INDIA
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December 2, 2020 |
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SUNIL LUTHRA Vs. STATE (GOVT OF NCT DELHI)
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October 1, 2020 |
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SUNIL N.GODHWANI Vs. STATE
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July 23, 2020 |
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January 9, 2020 |
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March 3, 2020 |
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June 29, 2020 |
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July 13, 2020 |
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SURENDER KAMBOJ Vs. VIRENDER SINGH AND ORS.
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January 6, 2020 |
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December 15, 2020 |
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September 16, 2020 |
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SURENDER KUMAR GUPTA Vs. MAHESH
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December 16, 2020 |
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SURENDER SHAH Vs. STATE
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February 19, 2020 |
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SURENDER SHARMA Vs. UNION OF INDIA
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June 4, 2020 |
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SURESH KUMAR Vs. TARUN KAPOOR
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July 10, 2020 |
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SURESH KUMAR CHAUHAN Vs. PUNEESH ROHTAGI
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February 26, 2020 |
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November 2, 2020 |
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SURINDER PRASAD Vs. UNION OF INDIA
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January 14, 2020 |
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SURJEET SINGH Vs. MANJU BALA AND ORS.
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February 5, 2020 |
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SUSHEEL MAHAJAN Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
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June 10, 2020 |
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SUSHIL KUMAR JAIN Vs. GAJENDER CHOPRA
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December 3, 2020 |
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SUSHIL KUMAR KHANNA Vs. SUDESH RANI
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January 15, 2020 |
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SUSHMA AMBATI Vs. MINISTRY OF EDUCATION
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November 3, 2020 |
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SUSHMEET KAUR Vs. UNION OF INDIA
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July 23, 2020 |
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SUZLON ENERGY LTD. Vs. ZEMIRA RENEWABLE ENERGY LTD.
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June 4, 2020 |
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SWAMI GANESHANAND Vs. STATE (NCT OF DELHI)
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November 3, 2020 |
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October 14, 2020 |
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SWARAN LATA MALHOTRA Vs. MAYANK ARORA
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January 28, 2020 |
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September 11, 2020 |
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SYED SADIQUE RAZA Vs. JAMIA MILLIA ISLAMIA AND ORS.
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December 8, 2020 |
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SYNDICATE BANK Vs. SURESH KUMAR YADAV
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January 15, 2020 |
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TAMIL NADU GENERATION AND DISTRIBUTION CORP LTD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
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January 21, 2020 |
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TARA GENSET ENGINEERS REGD Vs. ALCOTT TOWN PLANNERS PVT LTD
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September 22, 2020 |
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TARANJEET SINGH Vs. STATE
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March 13, 2020 |
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TARUN KUMAR BANJAREE AND ORS. Vs. UNION OF INDIA AND ORS.
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July 27, 2020 |
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TATA ADVANCED SYSTEMS LIMITED Vs. TELEXCELL INFORMATION SYSTEMS LIMITED
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May 14, 2020 |
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TATA POWER DELHI DISTRIBUTION LIMITED Vs. RAMPAL
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June 30, 2020 |
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TATA PROJECTS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
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October 9, 2020 |
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TATA SPONGE IRON PVT. LTD. Vs. UNION OF INDIA
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May 27, 2020 |
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TATA STEEL BSL LIMITED Vs. UNION OF INDIA
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March 16, 2020 |
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TATA TELESERVICES LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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November 19, 2020 |
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TAUFIK Vs. STATE
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October 22, 2020 |
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TEAM HR SERVICES PRIVATE LTD. Vs. UNION OF INDIA
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June 10, 2020 |
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TECHNIMONT PRIVATE LIMITED Vs. ONGC PETRO ADDITIONS LIMITED
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June 20, 2020 |
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THE CHIEF GENERAL MANAGER (CONTRACTS), NEYVELI LIGNITE CORPORATION LTD. Vs. DRIPLEX WATER ENGINEERING LTD. AND ORS.
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January 29, 2020 |
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THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION - 2 Vs. MICRO FOCUS LTD.
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November 24, 2020 |
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THREE C UNIVERSAL DEVELOPERS PRIVATE LIMITED & ORS. Vs. HORIZON CREST INDIA REAL ESTATE
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July 27, 2020 |
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February 20, 2020 |
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March 16, 2020 |
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December 14, 2020 |
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September 9, 2020 |
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March 6, 2020 |
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TRILOK GOYAL Vs. UNION OF INDIA
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September 25, 2020 |
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May 20, 2020 |
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May 14, 2020 |
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March 11, 2020 |
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UBV INFRASTRUCTURE LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 8, 2020 |
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UDAI SHANKAR SRIVASTAVA Vs. UNION OF INDIA
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July 17, 2020 |
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September 14, 2020 |
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March 2, 2020 |
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August 11, 2020 |
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September 15, 2020 |
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UFLIX INDUSTRIES Vs. UNION OF INDIA
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July 24, 2020 |
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November 23, 2020 |
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UMA DEVI Vs. THE STATE GOVT OF NCT OF DELHI
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March 19, 2020 |
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UMA SHANKAR Vs. CHARANJEET SINGH
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November 2, 2020 |
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October 14, 2020 |
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December 24, 2020 |
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May 13, 2020 |
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September 11, 2020 |
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July 16, 2020 |
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UNIKIL PESTICIDES PVT LTD Vs. UNION OF INDIA
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February 10, 2020 |
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December 4, 2020 |
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October 9, 2020 |
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May 14, 2020 |
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January 8, 2020 |
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January 24, 2020 |
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January 24, 2020 |
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January 31, 2020 |
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December 21, 2020 |
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February 5, 2020 |
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February 19, 2020 |
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February 19, 2020 |
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February 20, 2020 |
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March 18, 2020 |
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January 6, 2020 |
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September 11, 2020 |
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November 23, 2020 |
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January 8, 2020 |
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January 21, 2020 |
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November 9, 2020 |
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January 8, 2020 |
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August 14, 2020 |
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March 13, 2020 |
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September 15, 2020 |
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July 16, 2020 |
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January 20, 2020 |
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January 2, 2020 |
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June 22, 2020 |
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June 30, 2020 |
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November 9, 2020 |
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March 11, 2020 |
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November 24, 2020 |
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August 10, 2020 |
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December 1, 2020 |
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May 19, 2020 |
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May 5, 2020 |
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April 15, 2020 |
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September 4, 2020 |
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November 17, 2020 |
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August 5, 2020 |
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September 17, 2020 |
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May 19, 2020 |
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January 7, 2020 |
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September 4, 2020 |
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January 15, 2020 |
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January 21, 2020 |
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February 4, 2020 |
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December 17, 2020 |
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August 18, 2020 |
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November 3, 2020 |
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February 11, 2020 |
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September 24, 2020 |
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March 3, 2020 |
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January 30, 2020 |
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June 4, 2020 |
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September 28, 2020 |
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November 26, 2020 |
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September 15, 2020 |
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April 25, 2020 |
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March 11, 2020 |
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August 21, 2020 |
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December 11, 2020 |
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February 19, 2020 |
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December 18, 2020 |
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August 11, 2020 |
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July 20, 2020 |
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September 22, 2020 |
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January 29, 2020 |
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October 19, 2020 |
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June 26, 2020 |
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November 18, 2020 |
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March 2, 2020 |
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August 26, 2020 |
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November 3, 2020 |
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September 7, 2020 |
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November 18, 2020 |
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November 20, 2020 |
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VIKRAM SINGH Vs. GOVT. OF NCT OF DELHI
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November 26, 2020 |
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September 1, 2020 |
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June 30, 2020 |
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January 16, 2020 |
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September 17, 2020 |
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January 20, 2020 |
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January 15, 2020 |
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December 7, 2020 |
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August 18, 2020 |
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October 7, 2020 |
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November 5, 2020 |
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February 24, 2020 |
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March 3, 2020 |
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March 2, 2020 |
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September 22, 2020 |
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VINOD KUMAR SAHNI Vs. UMESH KUMAR SAHNI
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February 13, 2020 |
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April 20, 2020 |
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VIPSIE HOSPITALITYS PVT LTD Vs. WALIANET
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June 10, 2020 |
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February 5, 2020 |
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VIR SINGH Vs. SMT.CHANDRA LATA
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February 6, 2020 |
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VISHAKA Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR.
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August 18, 2020 |
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VISHAL Vs. STATE NCT DELHI
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October 15, 2020 |
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VISHAL MALHOTRA Vs. STATE (GNCT OF DELHI)
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September 30, 2020 |
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VISHAL SARASWAT Vs. UNION OF INDIA
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December 2, 2020 |
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VISHAL SHARMA Vs. STATE OF NCT OF DELHI
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November 25, 2020 |
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VISHAL SINGH Vs. PRIYA
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June 12, 2020 |
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VISHAL YADAV Vs. STATE & ORS.
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June 18, 2020 |
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VISHVAJEET DASS Vs. STATE
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March 18, 2020 |
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VISTRA ITCL (INDIA) LTD. Vs. LALIT KUMAR JAIN
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June 11, 2020 |
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VIVEK @ GOLDI Vs. STATE (GNCT OF DELHI)
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September 4, 2020 |
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VIVEK KUMAR Vs. NATIONAL BOARD OF EXAMINATION & ANR.
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June 23, 2020 |
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VIVEK KUMAR Vs. NATIONAL BOARD OF EXAMINATION & ANR.
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July 3, 2020 |
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VIVEK KUMAR SINGH Vs. UNION OF INDIA AND ORS.
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August 13, 2020 |
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VIVEK SINGH Vs. STATE BANK OF INDIA
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August 20, 2020 |
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VODAFONE IDEA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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August 21, 2020 |
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VOLTAS LIMITED Vs. GOVT OF NCT OF DELHI
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January 15, 2020 |
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WADIA TECHNO-ENGINEERING SERVICES LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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November 18, 2020 |
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WAHEEDA REHMAN Vs. GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI
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April 24, 2020 |
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WAQUAR AKBAR Vs. UNION OF INDIA
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November 9, 2020 |
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WATERMELON MANAGEMENT SERVICES PRIVATE LIMITED Vs. COMMISSIONER, CENTRAL TAX
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June 29, 2020 |
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WEATHERFORD OIL TOOL MIDDLE EAST LTD. Vs. VEDANTA LIMITED
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May 8, 2020 |
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WELWORTH SOFTWARE PRIVATE LIMITED Vs. SUN DISTRIBUTION SERVICES PVT. LTD.
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August 17, 2020 |
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WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LTD Vs. PRASAR BHARTI
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December 22, 2020 |
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WEST HARYANA HIGHWAYS PROJECTS PRIVATE LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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October 7, 2020 |
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WG CDR JITENDRA SINGH SANGWAN Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE
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November 9, 2020 |
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WG CDR PUNITA ASWAL Vs. UNION OF INDIA
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October 5, 2020 |
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WSI SHARMILA Vs. STATE, GNCT OF DELHI
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March 19, 2020 |
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X Vs. UNION OF INDIA
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December 17, 2020 |
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X Vs. STATE (GOVT OF NCT OF DELH)
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December 15, 2020 |
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Y.S.DWIVEDI Vs. DIRECTORATE OF ESTATE
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July 14, 2020 |
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YASH AGGARWAL Vs. UNION OF INDIA
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April 17, 2020 |
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YASH KUMAR Vs. STATE
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October 12, 2020 |
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YASH YADAV Vs. CBSE
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September 22, 2020 |
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YASH YADAV Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
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October 15, 2020 |
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YOG RAJ HANDOO Vs. UNION OF INDIA
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January 9, 2020 |
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YOGENDER Vs. STATE GOVT OF NCT OF DELHI
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November 11, 2020 |
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YOGYA CHAWLA Vs. STATE
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October 12, 2020 |
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YUNUS Vs. STATE
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February 10, 2020 |
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ZAFFAR AHMED Vs. SARTAJ PARVEEN
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November 9, 2020 |
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ZAS TELE SOLUTIONS PVT. LTD Vs. ASSISTANT PROVIDENT FUNDS
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November 26, 2020 |
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ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. INDUSIND BANK LIMITED
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December 21, 2020 |
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ZILINGO PTE LTD Vs. UNION OF INDIA
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October 14, 2020 |
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ZILINGO PTE. LTD. Vs. UNION OF INDIA
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October 15, 2020 |
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ZUBIAR Vs. AMIRUDDIN
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January 27, 2020 |
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ZULFIKHAR KHAN Vs. HABIB KHAN @ ABDUL MUJEEB KHAN
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March 11, 2020 |
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