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(NORTHERN RAILWAY) JAMMU TAWI Vs. BUMI GEO ENGINEERING LTD.
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July 2, 2019 |
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3R TECHNOLOGIES Vs. U O I
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July 31, 2019 |
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9X MEDIA PVT LTD & ORS Vs. PRASAR BHARATI
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February 8, 2019 |
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A Vs. M
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July 3, 2019 |
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A C Vs. STATE OF NCT OF DELHI
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March 28, 2019 |
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A G ENVIRO INFRA PROJECTS PVT LTD Vs. RAVI KUMAR
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April 3, 2019 |
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A K Vs. C M
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March 25, 2019 |
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A K SINGH Vs. UNION OF INDIA AND ANR
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January 31, 2019 |
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A.B. PAL ELECTRICALS PVT. LTD. Vs. UNION OF INDIA
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December 17, 2019 |
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A.K. Vs. S.S.K.
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November 27, 2019 |
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A.K. BHAGAT Vs. UNION OF INDIA
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October 21, 2019 |
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May 8, 2019 |
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AADINATH INDUSTRIES Vs. UNION OF INDIA
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September 20, 2019 |
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AAGMAN SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
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November 21, 2019 |
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AAIC BUILDING SOLUTIONS LTD Vs. ARCHAEOLOGICAL SURVEY OF INDIA
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March 6, 2019 |
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AALAM Vs. BRIJESH SHUKLA AND ORS.
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September 25, 2019 |
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AAP INFRASTRUCTURES LTD. Vs. BANK OF BARODA
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August 19, 2019 |
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February 4, 2019 |
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AARSHYA GULATI Vs. GOVERNMENT OF NCT OF DELHI
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May 30, 2019 |
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AARTI Vs. STATE
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October 23, 2019 |
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AARTI KUMARI Vs. RAKESH KUMMAR CHHABRA
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October 23, 2019 |
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July 15, 2019 |
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September 6, 2019 |
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December 5, 2019 |
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July 30, 2019 |
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October 30, 2019 |
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ABDUL REHMAN @ GHOSHU Vs. STATE
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January 7, 2019 |
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ABDULLAH ALI BALSHARAF Vs. DIRECTORATE OF ENFORCEMENT
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January 9, 2019 |
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ABHIJEET GHOSH Vs. STATE OF NCT DELHI
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October 23, 2019 |
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November 19, 2019 |
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April 22, 2019 |
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July 1, 2019 |
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July 1, 2019 |
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October 15, 2019 |
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September 23, 2019 |
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October 11, 2019 |
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May 8, 2019 |
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February 4, 2019 |
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November 14, 2019 |
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February 1, 2019 |
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August 14, 2019 |
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May 27, 2019 |
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March 29, 2019 |
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February 25, 2019 |
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ACE INTEGRATED SOLUTIONS LTD Vs. FOOD CORPORATION OF INDIA & ANR
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April 25, 2019 |
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ACE TECHNOLOGIES CORP. AND ORS. Vs. COMMUNICATION COMPONENTS ANTENNA INC.
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November 28, 2019 |
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March 11, 2019 |
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March 25, 2019 |
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ACME MANUFACTURING COMPANY LTD. Vs. UNION OF INDIA
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October 15, 2019 |
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ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS Vs. DIRECTORATE OF EDUCATION AND ANR
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March 15, 2019 |
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ACTION ISPAT & POWER PVT LTD Vs. SHYAM METALICS
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October 10, 2019 |
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ADARSH KUMAR KHERA Vs. KEWAL KISHAN KHERA AND ORS
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January 16, 2019 |
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April 24, 2019 |
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May 14, 2019 |
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May 30, 2019 |
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ADITI WASAN Vs. SURINDER SINGH PAHWA
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November 13, 2019 |
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ADVANTAGES INDIA Vs. UNION OF INDIA
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August 23, 2019 |
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ADWEL ADVERTISING SERVICE & ANR Vs. SOUTH DELHI MUNICIPAL CORPORATION
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January 8, 2019 |
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AERO TRADERS PVT LTD Vs. RAVINDER KUMAR SURI
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January 28, 2019 |
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AEZ INFRATECH PVT LTD (NOW KNOWN AS ADTV COMMUNICATIONS PVT LTD ) Vs. SNOWTEMP ENGINEERING COMPANY LTD
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July 26, 2019 |
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AFILIAS INDIA PVT LTD Vs. UNION OF INDIA & ORS
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February 25, 2019 |
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AFTAB MALIK Vs. SHYAM LAL
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September 5, 2019 |
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August 19, 2019 |
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AHLCONS (INDIA) PVT LTD Vs. VICTORIA HOSPITALITIES PVT LTD
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March 6, 2019 |
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AHLUWALIA CONTRACTS (INDIA) LTD Vs. RAHEJA DEVELOPERS LTD
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February 14, 2019 |
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January 30, 2019 |
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July 3, 2019 |
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July 3, 2019 |
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April 4, 2019 |
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February 15, 2019 |
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December 19, 2019 |
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November 28, 2019 |
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July 25, 2019 |
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October 10, 2019 |
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January 10, 2019 |
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January 29, 2019 |
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AISHANI CHANDNA MEHRA Vs. RAJESH CHANDNA & ORS
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January 8, 2019 |
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AJAY Vs. STATE GOVT OF NCT OF DELHI
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November 15, 2019 |
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AJAY ARORA Vs. STATE GOVT OF NCT OF DELHI
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May 17, 2019 |
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AJAY CHAKERVERTYPRAKASH Vs. STATE NCT OF DELHI
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January 31, 2019 |
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AJAY KUMAR Vs. STATE GOVT OF NCT OF DELHI & ORS
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January 7, 2019 |
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AJAY KUMAR SHRIVASTAVA & ANR Vs. UOI & ANR
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January 24, 2019 |
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January 16, 2019 |
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AJAY MAKEN & ORS Vs. UNION OF INDIA & ORS
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March 18, 2019 |
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AJAY MALHOTRA Vs. STATE
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May 15, 2019 |
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AJAY MALIK Vs. PREM LATA
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December 9, 2019 |
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AJAY MARWAH Vs. STATE
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September 13, 2019 |
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AJAY SEHGAL Vs. STATE
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September 13, 2019 |
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AJAY SHARMA Vs. STATE
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October 24, 2019 |
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AJAY TIWARI Vs. UNIVERSITY OF DELHI
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November 25, 2019 |
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AJEET KUMAR Vs. STATE OF NCT OF DELHI
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March 15, 2019 |
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AJEET SINGH Vs. STATE
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November 20, 2019 |
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AJIT KUMAR YADAV Vs. STATE OF NCT DELHI
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December 5, 2019 |
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AJIT SINGH YADAV Vs. GOVT OF NCT OF DELHI
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September 12, 2019 |
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November 6, 2019 |
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October 23, 2019 |
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AKASH TOMAR Vs. STATE
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September 11, 2019 |
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AKHAND PRATAP SINGH Vs. CBI
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March 15, 2019 |
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AKHIL DELHI PRATHMIK SHIKSHAK
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January 16, 2019 |
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AKHIL SIBAL Vs. GOVT OF NCT OF DELHI AND ORS
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January 10, 2019 |
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AKHILESH GOENKA @ AKHIL LOHIA Vs. STATE
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December 18, 2019 |
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AKHTAR Vs. STATE ( NCT OF DELHI)
|
January 21, 2019 |
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AKHTAR MALIK & ANR Vs. STATE (NCT OF DELHI) & ANR
|
May 30, 2019 |
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AKLIM Vs. GANESH METAL INDUSTRIES
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May 16, 2019 |
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AKM ENTERPRISES PVT LTD Vs. AHLUWALIA CONTRACT (INDIA) LTD
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March 7, 2019 |
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AKSHANSH GUPTA Vs. DEPARTMENT OF SCIENCE
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April 12, 2019 |
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AKSHAT BHARDWAJ Vs. STATE OF DELHI
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August 9, 2019 |
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AKTIEBOLAGET VOLVO & ORS Vs. VOLVO JEANS & ORS
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September 4, 2019 |
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AKTIEBOLAGET VOLVO & ORS Vs. VOLVO HOLIDAYS & ANR
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February 13, 2019 |
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ALDANISH REIN Vs. UNION OF INDIA
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July 12, 2019 |
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ALEMBIC PHARMACEUTICALS LIMITED Vs. UNION OF INDIA AND ORS
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February 8, 2019 |
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ALFA BHOJ LIMITED Vs. DY COMMISSIONER OF INCOME TAX CENTRAL CIRLE -13
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January 16, 2019 |
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ALI ASGAR Vs. OM PRAKASH RAI
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September 2, 2019 |
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ALIBHIYA DAS Vs. UNION OF INDIA &ANR
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February 11, 2019 |
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ALKEM LABORATORIES LTD Vs. DECCAN HEALTHCARE LTD
|
March 15, 2019 |
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ALKEM LABORATORIES LTD. Vs. DECCAN HEALTHCARE LTD.
|
December 13, 2019 |
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ALKEM LABORATORIES LTD. Vs. UNION OF INDIA
|
November 5, 2019 |
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ALL INDIA GENERAL KAMGAR UNION Vs. JAWAHARLAL NEHRU UNIVERISITY (JNU)
|
November 26, 2019 |
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ALL INDIA PETROLEUM DEALERS ASSOCIATION AND ORS Vs. UNION OF INDIA AND ORS
|
January 11, 2019 |
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ALL INDIA RADIO Vs. ELECTONIC ENTERPRISES
|
February 18, 2019 |
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ALL SERVICES GLOBAL PVT LIMITED Vs. RESIDENT COMMISSIONER GOVERNMENT OF MADHYA
PRADESH
|
March 7, 2019 |
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ALLAHABAD BANK Vs. MALAYAN BANKING LIMITED
|
November 25, 2019 |
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ALLAUDDIN Vs. STATE
|
May 31, 2019 |
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ALLIED BLENDERS AND DISTILLERS PVT LTD Vs. AMIT DAHANUKAR
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May 30, 2019 |
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ALLIED BLENDERS AND DISTILLERS PVT LTD Vs. RANGAR BREWERIES LTD
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May 21, 2019 |
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ALLIED BLENDERS AND DISTILLERS PVT. LTD. Vs. GOVIND YADAV AND ORS.
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January 31, 2019 |
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ALLIED MEDICAL LTD Vs. UTTAR PRADESH HEALTH SYSTEMS STRENGTHENING PROJECT
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March 25, 2019 |
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ALM FOOD PRODUCTS LIMITED Vs. UNION OF INDIA AND ANR
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March 13, 2019 |
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ALMIGHTY TECHSERVPROPRIETOR MR MANISH DALMIA Vs. COMMISSIONER, DIRECTORATE OF LOGISTICS AND ANR
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September 5, 2019 |
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ALOK BHANDARI Vs. DEWAN CHAND
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October 1, 2019 |
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May 13, 2019 |
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March 28, 2019 |
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May 17, 2019 |
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AMADEUS INDIA PVT LTD Vs. PRINCIPAL COMMISSIONER, CENTRAL EXCISE, SERVICE TAX AND CENTRAL TAX COMMISSIONERATE
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May 8, 2019 |
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AMAN Vs. STATE (NCT OF DELHI)
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May 21, 2019 |
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April 29, 2019 |
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November 21, 2019 |
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AMAN NAGRATH Vs. DEVENDER MANDAL
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February 21, 2019 |
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July 15, 2019 |
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July 30, 2019 |
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May 6, 2019 |
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AMARDEEP SINGH SONI Vs. STATE OF NCT OF DELHI
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April 15, 2019 |
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AMARITA MARTINDALE Vs. SANJAY MOHAN BAQAYA
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August 23, 2019 |
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AMARJEET Vs. STATE
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December 10, 2019 |
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AMARJEET Vs. STATE OF NCT OF DELHI
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May 2, 2019 |
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AMARJEET SINGH BAMMI Vs. SUKHMANI KAUR
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May 28, 2019 |
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May 23, 2019 |
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AMBAWATTA BUILDWELL PVT LTD Vs. IMPERIA STRUCTURE LIMITED & ORS
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May 10, 2019 |
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AMBAY INDUSTRIAL CORPORATIONS Vs. UNION OF INDIA AND ORS.
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December 2, 2019 |
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AMBEDKAR UNIVERSITY OF DELHI Vs. GOVT OF NCT OF DELHI
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July 19, 2019 |
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AMBIKA JAIN Vs. RAM PRAKASH SHARMA
|
December 18, 2019 |
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AMBIKA VIKAS UDYOG Vs. DIRECTORATE OF REVENUE INTELLIGENCE DELHI ZONAL UNIT & ANR
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May 30, 2019 |
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|
July 16, 2019 |
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AMBUJA CEMENT Vs. SETHI ENGINEERS & FOUNDRY LTD
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September 17, 2019 |
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AMCON CONSTRUCTION Vs. LABOUR ENFORCEMENT OFFICER
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December 19, 2019 |
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October 30, 2019 |
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AMIR KHAN Vs. CENTRAL BUREAU OF INVESTIGATION
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September 4, 2019 |
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April 22, 2019 |
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AMIRA PURE FOODS PRIVATE LIMITED Vs. CANARA BANK
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May 20, 2019 |
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AMIT Vs. STATE
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July 22, 2019 |
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AMIT Vs. STATE (GOVT OF NCT OF DELHI)
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May 13, 2019 |
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AMIT AGGARWAL Vs. STATE (NCT OF DELHI) & ORS
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January 21, 2019 |
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September 5, 2019 |
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May 31, 2019 |
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AMIT KUMAR Vs. STATE N C T OF DELHI
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January 23, 2019 |
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AMIT KUMAR Vs. UNION OF INDIA
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December 27, 2019 |
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AMIT KUMAR JHA Vs. STATE & ANR
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February 14, 2019 |
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AMIT KUMAR SINGH Vs. UNION OF INDIA & ORS
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February 7, 2019 |
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AMIT KUMAR SINGLA & ORS Vs. STATE & ANR
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March 27, 2019 |
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AMIT LUHACH Vs. STATE OF NCT DELHI
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November 14, 2019 |
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AMIT MAHAJAN Vs. COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL)
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January 28, 2019 |
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AMIT MIGLANI Vs. DINESH CHAUDHARY
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March 8, 2019 |
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AMIT MITTAL Vs. COMMISSIONER OF POLICE, DELHI
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July 17, 2019 |
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AMIT NEHRA Vs. UNION OF INDIA ARD ORS
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March 12, 2019 |
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AMIT PASSI Vs. K. K. PASSI
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August 20, 2019 |
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AMIT RANJAN Vs. NARCOTIC CONTROL BUREAU
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July 5, 2019 |
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AMIT SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
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September 13, 2019 |
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AMIT YADAV @ RAJU Vs. STATE
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November 13, 2019 |
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AMITA GIRI & ANR Vs. STATE OF NCT OF DELHI & ANR
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January 22, 2019 |
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AMITA JAIN AND ORS Vs. AIR CHARTERED SERVICES PVT LTD AND ORS
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May 22, 2019 |
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AMITOJ SINGH Vs. SARDAR PATEL VIDYALAYA
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September 19, 2019 |
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AMOD KUMAR VERMA Vs. STATE (GOVT OF NCT OF DELHI)
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March 7, 2019 |
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March 6, 2019 |
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May 1, 2019 |
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May 20, 2019 |
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March 19, 2019 |
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August 27, 2019 |
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March 12, 2019 |
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AMRIT LAL Vs. STATE
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September 20, 2019 |
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AMRIT SINGH Vs. UNION OF INDIA
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August 23, 2019 |
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AMWAY INDIA ENTERPRISES PVT. LTD. Vs. IMG TECHNOLOGIES PVT. LTD.
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July 8, 2019 |
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ANAND Vs. STATE
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July 1, 2019 |
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February 15, 2019 |
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ANAND KUMAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA &
ANR
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February 11, 2019 |
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ANAND SARUP Vs. UNION OF INDIA
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November 26, 2019 |
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ANAND SINGH & ORS Vs. STATE NCT OF DELHI & ANR
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February 22, 2019 |
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ANAND VINAYAK COALFIELDS LIMITED Vs. INDIAN FARMERS FERTILIZER COOPERATIVE LIMITED
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May 15, 2019 |
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ANANDA D. V. Vs. STATE
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November 14, 2019 |
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September 13, 2019 |
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May 10, 2019 |
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July 29, 2019 |
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April 9, 2019 |
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July 29, 2019 |
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ANDHRA BANK Vs. DIL BAHADUR
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December 19, 2019 |
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December 19, 2019 |
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August 20, 2019 |
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August 27, 2019 |
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ANIL @ ANDLA Vs. STATE
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February 19, 2019 |
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ANIL CHAMOLA Vs. STATE
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September 20, 2019 |
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January 22, 2019 |
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March 18, 2019 |
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January 9, 2019 |
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ANIL JAIN & ORS Vs. GULLUS BAR-B-QUE & ANR
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February 1, 2019 |
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ANIL KAURA @ SACHIN Vs. STATE
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November 14, 2019 |
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ANIL KUMAR Vs. STATE
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November 20, 2019 |
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ANIL KUMAR Vs. RAM KUMAR GUPTA
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November 28, 2019 |
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July 17, 2019 |
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ANIL KUMAR Vs. GOVERNMENT OF NCTD
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July 24, 2019 |
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ANIL KUMAR Vs. DEVENDER KUMAR & ORS
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September 2, 2019 |
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ANIL KUMAR Vs. DEVENDER KUMAR & ORS
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May 21, 2019 |
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ANIL KUMAR BARANWAL CMO (SG) Vs. UNION OF INDIA
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September 30, 2019 |
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ANIL KUMAR GOEL Vs. STATE OF NCT OF DELHI & ANR
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December 16, 2019 |
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ANIL KUMAR GOEL Vs. REKHA GOEL
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September 11, 2019 |
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ANIL KUMAR GUPTA Vs. CHETAN LAL
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October 17, 2019 |
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ANIL KUMAR LUTHRA Vs. PARTIK ARORA
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October 15, 2019 |
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ANIL KUMAR SINGH @SUNNY Vs. STATE THROUGH SHO P S NABI KARIM, DELHI
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March 26, 2019 |
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ANIL MADAN Vs. ALLIED PROMOTERS LTD
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March 28, 2019 |
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ANIL NARANG Vs. STATE
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November 25, 2019 |
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ANIL SHARMA Vs. STATE
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March 18, 2019 |
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ANIL SHARMA Vs. STATE
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November 8, 2019 |
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ANIL SOMANI Vs. STATE
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September 26, 2019 |
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ANIL VERMA Vs. ASHOK KUMAR
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January 17, 2019 |
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ANIL VERMA Vs. R K JEWELLERS SK GROUP & ORS
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April 25, 2019 |
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ANIMESH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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December 2, 2019 |
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ANIRUDH KUMAR Vs. JAGAT NARAIN & SONS HUF
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March 25, 2019 |
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ANIS UR REHMAN Vs. MOHD TAHIR AND ORS
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January 21, 2019 |
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ANISH GUPTA Vs. UNION OF INDIA & ANR
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February 21, 2019 |
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ANITA DEVI Vs. SUKUMAR YADAV
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July 2, 2019 |
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ANITA GUPTA Vs. UNION OF INDIA
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September 6, 2019 |
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ANITA GUPTA Vs. SURESH DUDANI & ANR
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February 18, 2019 |
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ANITA JAIN & ORS Vs. HIGH COURT OF DELHI & ORS
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March 14, 2019 |
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ANITA ROY Vs. SAMIR MAJUMDAR & ORS
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March 11, 2019 |
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ANITA SURESH Vs. UNION OF INDIA
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July 9, 2019 |
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ANJALI GOSWAMI & ORS Vs. REGISTRAR GENERAL, DELHI HIGH COURT
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January 30, 2019 |
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ANJU Vs. GOVT OF NCT OF DELHI &ORS
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February 4, 2019 |
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ANJU Vs. RAMPAL
|
April 11, 2019 |
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ANJU AZAD Vs. UNION OF INDIA
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April 23, 2019 |
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ANJU BALA Vs. GAIL (INDIA) LIMITED
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November 5, 2019 |
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ANJUM ASGAR ZAIDI Vs. STATE
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May 20, 2019 |
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ANKIT ASHOK JALAN Vs. UNION OF INDIA
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August 2, 2019 |
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ANKIT GUPTA Vs. RAJESH
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July 25, 2019 |
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ANKIT SAXENA Vs. STATE GNCT OF DELHI
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January 22, 2019 |
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ANKITA BAIDYA Vs. UNION OF INDIA
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May 30, 2019 |
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ANKITA BAIDYA Vs. UNION OF INDIA
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February 1, 2019 |
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ANKITHA MURTHY Vs. UNION OF INDIA & ORS
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December 6, 2019 |
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ANKUR Vs. DIRECTORATE OF EDUCATION AND ORS
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April 22, 2019 |
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ANKUR KOHLI Vs. STATE
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November 29, 2019 |
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ANKUR NARANG Vs. STATE
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April 30, 2019 |
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ANKUSH DABAS Vs. STATE
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October 21, 2019 |
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ANKUSH JAIN Vs. COMMISSIONER OF INCOME TAX
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August 21, 2019 |
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ANMOL KATYAL Vs. STATE (NCT OF DELHI)
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July 24, 2019 |
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ANMOL TEKRIWAL Vs. M.N. AUXICHEM & ANR.
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January 22, 2019 |
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ANOOP SHARMA & ANR Vs. PUSHPA SHARMA
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April 1, 2019 |
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ANS CONSTRUCTIONS PVT LTD Vs. RAMAGUNDMA FERTILIZER & CHEMICALS LTD & ORS
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May 24, 2019 |
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ANSAL HOUSING & CONSTRUCTION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II, DELHI
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May 23, 2019 |
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ANSHUMAN DUBEY Vs. JAWAHAR LAL NEHRU UNIVERSITY
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September 17, 2019 |
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ANU RANI Vs. VISHWANTRA DHAMA
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July 15, 2019 |
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ANUBHAV CHAND KATHURIA Vs. UNION OF INDIA AND ORS
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February 19, 2019 |
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ANUBHAV DHAM & ANR Vs. NCT OF DELHI & ANR
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January 11, 2019 |
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ANUJ GOSAIN Vs. NARCOTIC CONTROL BUREAU
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May 27, 2019 |
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ANUJ KUMAR Vs. STATE NCT OF DELHI & ORS
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January 7, 2019 |
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ANUJ SINGH Vs. STATE
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January 23, 2019 |
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ANUJ SINGH Vs. STATE
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February 22, 2019 |
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ANUJA SHARMA Vs. MEMO DEVI & ORS
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February 22, 2019 |
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ANUP KUMAR SINHA Vs. STATE
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September 20, 2019 |
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ANUPAMA BANSAL Vs. SURAJ BHAN BANSAL
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May 31, 2019 |
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ANURAG SANGHI Vs. KNITPRO INTERNATIONAL
|
June 11, 2019 |
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ANURAG SANGHI Vs. STATE
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November 25, 2019 |
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ANURAG WALIA Vs. STATE (NCT OF DELHI)
|
October 16, 2019 |
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ANURODH Vs. STATE
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February 11, 2019 |
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ANURODH Vs. STATE
|
February 11, 2019 |
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ANUSHA TEWANI Vs. LAKSHMI TEWANI & ORS
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January 8, 2019 |
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ANWAR Vs. STATE
|
September 17, 2019 |
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ANWAR HUSSAIN Vs. STATE
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August 14, 2019 |
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ANZAR ALI ALIAS SADDAM Vs. STATE OF NCT OF DELHI
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February 13, 2019 |
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APAAR BANSAL Vs. STATE
|
March 18, 2019 |
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APANA LOGISTICS PVT LTD Vs. CONTAINER CORPORATION OF INDIA LTD AND ANR
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May 24, 2019 |
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APARNA BHATTACHARYA Vs. NCT OF DELHI
|
May 31, 2019 |
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APCO-TITAN Vs. NATIONAL HIGHWAYS
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October 22, 2019 |
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APEEJAY SCHOOL Vs. VED PRAKASH LAKHERA
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September 12, 2019 |
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APFC EMPLOYEES' PROVIDENT FUNDS ORGANISATION Vs. PROFOLAB
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November 29, 2019 |
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APM AIR CARGO TERMINAL SERVICES Vs. CELEBI DELHI CARGO TERMINAL MANAGEMENT INDIA PRIVATE LIMITED
|
September 13, 2019 |
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ARCHANA TULI Vs. DIRECTOR OF EDUCATION & ANR
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April 29, 2019 |
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ARCHITA Vs. SUNIL SETH
|
January 11, 2019 |
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ARDEE HOUSING PVT LTD Vs. VIJAY BUILDING APRATMENT OWNERS ASSOCIATION
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August 19, 2019 |
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ARDOR RESTAURANT AND ORS Vs. BAL MUKUND FOOD SAFETY OFFICER
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March 13, 2019 |
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ARGUS COSMETICS LIMITED Vs. RAMESHCHANDRA R. PANDEY
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August 9, 2019 |
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ARJUN SINGH KOCHHAR & ANR Vs. GURPREET SINGH BINDRA & ORS
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February 21, 2019 |
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ARORA Vs. UNION OF INDIA
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November 6, 2019 |
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ARPIT DIXIT Vs. STATE
|
September 6, 2019 |
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ARSHAD ALI Vs. STATE
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August 27, 2019 |
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ARSHAD ALI @ MUNNA KHAN Vs. STATE (NCT OF DELHI)
|
January 22, 2019 |
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ARSHAD MALIK Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
|
September 23, 2019 |
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ARTI Vs. N C T OF DELHI
|
March 12, 2019 |
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ARTI DEVI Vs. JAWAHARLAL NEHRU UNIVERSITY
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December 19, 2019 |
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ARTI DEVI Vs. JAWAHARLAL NEHRU UNIVERSITY
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December 11, 2019 |
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ARTI DEVI Vs. JAWAHARLAL NEHRU UNIVERSITY
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November 11, 2019 |
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ARTI DEVI Vs. JAWAHARLAL NEHRU UNIVERSITY
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November 19, 2019 |
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ARTI KAPAHI Vs. UNION OF INDIA & ORS
|
January 11, 2019 |
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ARTI RANI Vs. NORTH DELHI MUNICIPAL CORPORATION
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July 15, 2019 |
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ARTIBEN R THAKKAR Vs. DELHI PHARMACEUTICALS SCIENCE & RESEARCH UNIVERSITY
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September 27, 2019 |
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ARUN Vs. STATE
|
July 31, 2019 |
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ARUN CHOPRA Vs. KAKA KA DHABA PVT. LTD.
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November 18, 2019 |
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ARUN JAIN PROP M/S VISHESH BUILDERS Vs. NEW DELHI MUNICIAPL COUNCIL
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January 22, 2019 |
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ARUN KHANNA Vs. THE PROVIDENT FUND COMMISSIONER
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October 24, 2019 |
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ARUN KUMAR Vs. HARSH VARDHAN
|
December 4, 2019 |
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ARUN KUMAR Vs. STATE & ANR
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January 21, 2019 |
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ARUN KUMAR SARAF Vs. DELHI POLLUTION CONTROL COMMITTEE
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October 17, 2019 |
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ARUN VATS Vs. PALLAVI SHARMA
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December 6, 2019 |
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ARUNA MISHRA Vs. UNION OF INDIA & ORS
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January 9, 2019 |
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ARUVITA MISHRA Vs. DELHI UNIVERSITY & ANR
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April 23, 2019 |
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ARUVITA MISHRA Vs. DELHI UNIVERSITY AND ANR.
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April 9, 2019 |
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ARVIND AGGARWAL Vs. JAGWAT PRASAD
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September 13, 2019 |
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ARVIND GHILDIYAL Vs. UNION OF INDIA
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September 3, 2019 |
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ARVIND KUMAR SAXENA Vs. STATE (GOVT OF NCT OF DELHI)
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July 9, 2019 |
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ARVIND YADAV Vs. HARISH KUMAR BHALLA & ANR
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March 11, 2019 |
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AS Vs. SJ
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March 28, 2019 |
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ASF KEYSTONE INC. Vs. RAILWAY BOARD
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December 23, 2019 |
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ASHA CHAWLA Vs. AMRAPALI AADYA TRADING & INVESTMENT PVT LTD
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July 16, 2019 |
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ASHA KUMARI Vs. TECHNOLOGY INFORMATION FORECASTING
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December 6, 2019 |
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ASHA MONGIA Vs. STATE
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July 11, 2019 |
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ASHA RAM SINGHDIA Vs. DALIP KUMAR
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September 13, 2019 |
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ASHA RATHORE Vs. COMMISSIONER OF POLICE
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September 30, 2019 |
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ASHA SRIVASTAVA Vs. ARUN SRIVASTAVA
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November 20, 2019 |
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ASHA VERMA & ANR Vs. MONIKA SINGLA
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January 29, 2019 |
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ASHAN KUMAR DHUNNA Vs. MEENU & ANR
|
February 27, 2019 |
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ASHIF KHAN Vs. STATE
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September 16, 2019 |
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ASHISH BHALLA Vs. STATE
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November 18, 2019 |
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ASHISH CHOPRA Vs. STATE
|
September 24, 2019 |
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ASHISH DAVEY Vs. MANJULA
|
February 18, 2019 |
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ASHISH KANCHAP Vs. GOVT OF NCT OF DELHI AND ANR
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April 29, 2019 |
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ASHISH MITTAL & ORS Vs. STATE & ANR
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February 1, 2019 |
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ASHISH PANDEY Vs. STATE
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July 18, 2019 |
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ASHOK Vs. STATE
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September 20, 2019 |
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ASHOK ATREE Vs. MUNICIPAL CORPORATION OF DELHI & ANR
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February 8, 2019 |
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ASHOK CHAWLA Vs. C B I
|
August 8, 2019 |
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ASHOK HOTEL Vs. ADITYA PRASAD NAYAK
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November 6, 2019 |
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ASHOK HOTEL MAZDOOR JANTA UNION Vs. VIJAY DUTT
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November 1, 2019 |
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ASHOK HOTEL MAZDOOR JANTA UNION Vs. MANAGEMENT OF ASHOK HOTEL
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May 16, 2019 |
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ASHOK JAISWAL Vs. STATE
|
December 10, 2019 |
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ASHOK KHANNA Vs. CENTRAL BUREAU OF INVESTIGATION
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November 7, 2019 |
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ASHOK KUMAR Vs. STATE THRU CBI
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April 12, 2019 |
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ASHOK KUMAR & SONS Vs. BRAHMA CITY PRIVATE LTD
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April 9, 2019 |
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ASHOK KUMAR & SONS (HUF) Vs. BRAHMA CITY PRIVATE LTD
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February 8, 2019 |
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ASHOK KUMAR @ ASHOKI Vs. STATE (GNCT OF DELHI)
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December 3, 2019 |
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ASHOK KUMAR AGGARWAL Vs. UNION OF INDIA
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August 28, 2019 |
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ASHOK KUMAR CHAUDHARY Vs. GOVT. OF NCT OF DELHI
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December 4, 2019 |
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ASHOK KUMAR DIXIT Vs. ORIENTAL INSURACE CO LTD
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February 7, 2019 |
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ASHOK KUMAR GARG Vs. UNION OF INDIA AND ORS
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May 3, 2019 |
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ASHOK KUMAR KAPOOR Vs. CENTRAL BUREAU OF INVESTIGATION
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February 14, 2019 |
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ASHOK KUMAR MUDGIL Vs. UNION OF INDIA
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August 9, 2019 |
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ASHOK KUMAR PASI Vs. STATE
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April 3, 2019 |
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ASHOK KUMAR SAWHNEY Vs. CENTRAL BANK OF INDIA
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May 16, 2019 |
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ASHOK KUMAR SHARMA Vs. REGIONAL PASSPORT OFFICER AND ORS
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January 11, 2019 |
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ASHOK MALHOTRA Vs. STATE
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November 1, 2019 |
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ASHOK MANUFACTURING PVT LTD Vs. ATUL NATH
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August 7, 2019 |
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July 25, 2019 |
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December 24, 2019 |
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ASHOKA KUMAR SUREKA Vs. UNION OF INDIA
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March 20, 2019 |
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ASHRAF Vs. SHAMNAS
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October 16, 2019 |
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ASHWANI CHOPRA Vs. NEW INDIAN CAMPUS BANQUET & GARDEN
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May 15, 2019 |
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ASHWANI GARG Vs. GOVERNMENT OF NCT OF DELHI
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April 30, 2019 |
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ASHWANI KUMAR SARWAL Vs. STATE OF N.C.T. OF DELHI
|
September 2, 2019 |
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ASHWANI SETH Vs. INSURANCE REGULATROY AND DEVELOPMENT AUTHORITY & ORS
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February 28, 2019 |
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ASHWATH INFRATECH PRIVATE LIMITED Vs. BANTAIR INDIA PRIVATE LIMITED & ORS
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March 13, 2019 |
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ASHWINI KHULLAR Vs. DDA
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September 30, 2019 |
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ASHWINI KHULLAR Vs. DDA & ORS
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September 30, 2019 |
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ASIAN CARGO MOVERS Vs. PUNJAB NATIONAL BANK
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January 15, 2019 |
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ASIAN INSTITUTE OF MEDICAL SCIENCES PVT LTD Vs. PES INSTALLATIONS PVT LTD
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January 25, 2019 |
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ASIANET STAR COMMUNICATIONS PVT. LTD. Vs. THE REGISTRAR OF TRADEMARKS AND ORS.
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October 31, 2019 |
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ASIF HUSSAIN Vs. STATE
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November 7, 2019 |
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ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT Vs. SUNIL GODHWANI
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November 27, 2019 |
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February 28, 2019 |
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ASSOCIATED SERVICE STATION Vs. JAI KISHEN SHARMA
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May 9, 2019 |
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ASSOCIATION OF HEALTHCARE PROVIDERS (INDIA) Vs. GOVERNMENT OF NCT OF DELHI
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July 24, 2019 |
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ASTRAZENECA AB Vs. P KUMAR
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August 8, 2019 |
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ATEET BANSAL Vs. UNION OF INDIA
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December 2, 2019 |
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ATHAR HASHMI Vs. PARVEZ MIRZA
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September 26, 2019 |
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ATHENA ENERGY VENTURES PVT LTD Vs. ANDHRA BANK
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May 30, 2019 |
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ATIBAL SINGH Vs. STATE OF NCT OF DELHI
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March 14, 2019 |
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ATLANTA LIMITED Vs. NATIONAL HIGHWAYS & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
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July 9, 2019 |
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ATTOTEK CO. LTD. Vs. ENERGY EFFICIENCY SERVICES LIMITED
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May 30, 2019 |
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ATUL GULATI Vs. VARSHA MEHRA
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July 17, 2019 |
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ATUL GUPTA Vs. STATE
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February 14, 2019 |
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ATUL GUPTA Vs. STATE
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March 20, 2019 |
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ATUL GUPTA & ORS Vs. S CHAND AND COMPANY LIMITED & ANR
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March 19, 2019 |
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ATUL JAIN Vs. STATE
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November 7, 2019 |
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ATUL KUMAR GUPTA Vs. MITTHAN LAL AGGARWAL
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July 1, 2019 |
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ATUL KUMAR MITTAL Vs. INDIAN INSTITUTE OF TECHNOLOGY DELHI
THROUGH ITS REGISTRAR AND ORS
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February 20, 2019 |
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ATUL KUMAR SHARMA Vs. STATE ( NCT OF DELHI) & ANR
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March 15, 2019 |
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ATUL KUMAR SINGH Vs. NITISH KUMAR
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November 13, 2019 |
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ATUL KUMAR SINGH Vs. NITISH KUMAR
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December 20, 2019 |
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AVAYA INDIA PVT. LTD Vs. ACIT
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July 24, 2019 |
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January 8, 2019 |
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AVM OIL FIELD SERVICES Vs. GAIL GAS LIMITED
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September 16, 2019 |
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AVNEET GOYAL Vs. UNION OF INDIA
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May 17, 2019 |
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AVNEET SINGH BEDI Vs. INDER PAL SINGH
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August 13, 2019 |
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AVNISH KUMAR Vs. NORTHERN RAILWAY
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November 6, 2019 |
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AVTAR KAUR Vs. ZULEIKHA KARNIK
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March 26, 2019 |
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AVTAR SINGH @ SUNNY Vs. STATE OF DELHI
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February 7, 2019 |
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AVTAR SINGH ARORA Vs. UNION OF INDIA
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December 4, 2019 |
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AXIS COMMUNICATIONS Vs. WAPCOS LTD.
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October 9, 2019 |
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AYESHA Vs. HIRAWATI
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July 22, 2019 |
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B Vs. RY
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February 4, 2019 |
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B N SINGH Vs. HINDUSTAN ANTIBIOTICS LIMITED
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November 5, 2019 |
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B NAVEEN KUMAR & ORS Vs. UNION OF INDIA & ORS
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April 5, 2019 |
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B R ARORA & ASSOCIATES PVT LTD Vs. AIRPORTS AUTHORITY OF INDIA
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March 27, 2019 |
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B R METALS LTD & ANR Vs. CNA METALS INC
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January 9, 2019 |
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B RUDRAGOUDA Vs. UNION OF INDIA & ORS
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March 26, 2019 |
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B. B. OBERAI Vs. STATE
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November 19, 2019 |
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B. K. BHANDARI Vs. GOVT OF NCT
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August 7, 2019 |
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B. L. NAIK Vs. UNION OF INDIA
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December 19, 2019 |
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B. S. METHAILA Vs. GOVT OF NCT OF DELHI
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July 1, 2019 |
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B.E.C. INDUSTRIES Vs. UNION OF INDIA
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September 17, 2019 |
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B.E.C. INDUSTRIES Vs. UNION OF INDIA
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December 5, 2019 |
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September 23, 2019 |
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BABITA Vs. STATE
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July 3, 2019 |
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January 14, 2019 |
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BABITA BISHT Vs. DHARMENDER SINGH BISHT
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May 29, 2019 |
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BABITA JAIN Vs. MEENA DEVI
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October 15, 2019 |
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BABLI @ SHAKUNTLA DEVI Vs. STATE
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August 21, 2019 |
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BABLU RAI Vs. STATE
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August 22, 2019 |
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BABU KHAN Vs. STATE
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April 4, 2019 |
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BABU KHAN Vs. STATE
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September 5, 2019 |
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BABU LAL & ORS Vs. GENERAL MANAGER, NORTHERN RAILWAY
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February 8, 2019 |
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BABU LAL JHA & ANR Vs. STATE OF GNCT OF DELHI
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March 12, 2019 |
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BABU RAM & ORS Vs. RAN SINGH & ANR
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May 16, 2019 |
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July 17, 2019 |
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April 15, 2019 |
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BADAL Vs. IFFCO TOKIO GENERAL INSUARNCE CO LTD
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April 8, 2019 |
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BADSHAH SINGH Vs. DELHI JAL BOARD
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August 27, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE Vs. JARINA BEGUM
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July 4, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SEEMA VERMA (WIDOW)
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January 25, 2019 |
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February 15, 2019 |
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BAKHTAWAR LAL NAGPAL Vs. PRABHU MAHTO
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August 8, 2019 |
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BAL BHARATI PUBLIC SCHOOL Vs. DIRECTORATE OF EDUCATION
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February 4, 2019 |
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BAL KISHAN Vs. COMMISSIONER OF POLICE
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April 15, 2019 |
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BAL RAJ PARASHAR Vs. UNION ACADEMY SENIOR SECONDARY SCHOOL AND ORS
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April 4, 2019 |
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BALA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
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December 20, 2019 |
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BALBIR SHER GILL Vs. STATE OF DELHI
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July 5, 2019 |
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BALBIR SINGH Vs. UNION OF INDIA & ORS
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February 26, 2019 |
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BALBIR SINGH Vs. GOVT. OF NCT OF DELHI
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August 27, 2019 |
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BALBIR SINGH CHAUHAN Vs. NORTH DELHI MUNICIPAL CORPORATION
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April 16, 2019 |
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BALESH KUMAR Vs. SANTOSH JAIN
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September 17, 2019 |
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BALESHWAR GUPTA Vs. YOGESH CHANDRA
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November 13, 2019 |
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February 1, 2019 |
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BALJEET SINGH Vs. PIO, INDUSTRIAL TRAINING INSTITUTE
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July 1, 2019 |
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BALJEET SINGH Vs. STATE
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July 11, 2019 |
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July 24, 2019 |
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BALJIT SINGH BEDI Vs. DELHI METRO RAIL CORPORATION
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July 1, 2019 |
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BALJIT SINGH CHAHAL Vs. STATE NCT OF DELHI
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November 7, 2019 |
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BALKISHAN @TINKU Vs. STATE
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December 20, 2019 |
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BALKRISHAN MALHOTRA Vs. DEPARTMENT OF POST
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July 16, 2019 |
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BALRAM MEENA Vs. RAILWAY PROTECTION FORCE
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December 6, 2019 |
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August 7, 2019 |
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May 29, 2019 |
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BANARSI LAL GUPTA Vs. STATE (NCT OF DELHI)
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March 18, 2019 |
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BANK OF BARODA Vs. SUSMITA SAHA
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March 29, 2019 |
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BANK OF INDIA Vs. PRADEEP JAIN
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November 13, 2019 |
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BANK ONE LIMITED Vs. DIRECTORATE GENERAL OF CIVIL AVIATION AND ORS
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May 2, 2019 |
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BANKIM K. KULSHRESTHA Vs. UNION OF INDIA
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July 2, 2019 |
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BANSAL INFRATECH SYNERGIES LIMITED Vs. GAIL INDIA LIMITED
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October 15, 2019 |
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BANSHI DHAR Vs. UNION OF INDIA
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August 28, 2019 |
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BANSI Vs. STATE (NCT OF DELHI)
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May 9, 2019 |
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BANWARI LAL (SINCE DECEASED) THR LRS & ANR Vs. MAHENDER PAL GUPTA
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March 27, 2019 |
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BARA INTERCOLLEGE Vs. DEPUTY DIRECTOR
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January 18, 2019 |
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BASANT DABAS Vs. GOVT OF INDIA
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July 31, 2019 |
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BASANT LAL MEMORIAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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August 1, 2019 |
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BASANT VERMA Vs. NAMDHARI SEEDS
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November 25, 2019 |
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BATA INDIA LIMITED Vs. AVS INTERNATIONAL PRIVATE LIMITED
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August 9, 2019 |
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BATA INDIA LIMITED Vs. CHAWLA BOOT HOUSE & ANR
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April 16, 2019 |
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BAYER CORPORATIONANR Vs. UNION OF INDIA & ORS
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April 22, 2019 |
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BAYER CROP SCIENCE LTD. Vs. UNION OF INDIA
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December 11, 2019 |
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BAYER INTELLECTUAL PROPERTY GMBH AND ANR Vs. SYMED LABORATORIES LTD
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February 14, 2019 |
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BCH ELECTRIC LIMITED Vs. PRADEEP MEHRA
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February 6, 2019 |
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BCH ELECTRIC LIMITED Vs. PRADEEP MEHRA
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February 12, 2019 |
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BEEHIVE AYURVEDIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
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September 12, 2019 |
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BEENA KUMARI & ORS Vs. MANOJ KUMAR
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February 21, 2019 |
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BENI PAUL Vs. DELHI DEVELOPMENT AUTHORITY
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January 23, 2019 |
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BENTLY NEVADA LLC Vs. INCOME TAX OFFICER, WARD-1(1) (2)
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July 29, 2019 |
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BENZI TAKHELLAMBAM Vs. STATE
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May 9, 2019 |
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BEST CYBERCITY (INDIA) PVT LTD Vs. INCOME TAX OFFICER, WARD 4(3) & ANR
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May 21, 2019 |
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BGSCTPL - VIL CONSORTIUM Vs. AIRPORTS AUTHORITY OF INDIA & ANR
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February 13, 2019 |
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BHAGHEERATHA ENGINEERING LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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March 26, 2019 |
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BHAGU RAM Vs. UNION OF INDIA AND ORS.
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January 31, 2019 |
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BHAGWAN DAS Vs. STATE
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August 5, 2019 |
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BHAGWAN DAS KHANNA JEWELLERS PVT LTD Vs. UNION OF INDIA
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November 14, 2019 |
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BHAGWAN DASS Vs. USHA TYAGI
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August 23, 2019 |
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BHAGWAT PRASAD Vs. LAXMAN
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February 26, 2019 |
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BHAI BALBIR SINGH Vs. BHAI SARDAR SINGH
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November 18, 2019 |
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BHAI BALBIR SINGH & ORS Vs. BHAI UPINDER SINGH & ORS
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January 8, 2019 |
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BHAI MANJIT SINGH Vs. STATE
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February 13, 2019 |
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BHAJAN LAL Vs. NORTH DELHI MUNICIPAL CORPORATION
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July 24, 2019 |
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BHANDARI ENGINEERS Vs. MAHARIA RAJ
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December 5, 2019 |
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BHARAT BATRA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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April 26, 2019 |
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BHARAT BHUSHAN (FATHER IN LAW) & ORS Vs. STATE & ANR
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August 20, 2019 |
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BHARAT BHUSHAN KATARIA Vs. ANITA VASHISHT
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July 11, 2019 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. LALITPUR POWER GENERATION COMPANY LIMITED
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May 15, 2019 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. UTTAR PRADESH RAJYA VIDHYUT UTPADAN NIGAM LIMITED
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February 15, 2019 |
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BHARAT HEAVY ELECTRICALS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II (EXEMPTION) AND ORS
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January 21, 2019 |
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BHARAT KUMAR GOSWAMI Vs. STATE
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February 28, 2019 |
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BHARAT RATTAN DR. BHIM RAO AMBEDKAR DALIT UTTHAN EVOM SHIKSHA SAMITI Vs. EAST DELHI MUNICIPAL CORPORATION
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October 17, 2019 |
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BHARAT SANCHAR NIGAM Vs. KRISHAN LAL YADAV
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September 17, 2019 |
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BHARAT SANCHAR NIGAM LIMITED Vs. MAHARASHTRA KNOWLEDGE CORPORATION LTD.
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September 25, 2019 |
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BHARAT SANCHAR NIGAM LTD Vs. VIKRAMJEET
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September 17, 2019 |
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BHARAT SANCHAR NIGAM LTD Vs. NARENDER KUMAR
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September 17, 2019 |
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BHARAT SANCHAR NIGAM LTD. Vs. RAM CHANDER
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September 17, 2019 |
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BHARAT SANCHAR NIGAM LTD. Vs. MAST RAM
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September 17, 2019 |
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BHARAT SANCHAR NIGAM LTD. Vs. SUBHASH
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September 17, 2019 |
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BHARAT SINGH Vs. STATE OF NCT OF DELHI
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April 29, 2019 |
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BHARAT SINGH Vs. UNION OF INDIA
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December 19, 2019 |
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BHARAT TOURIST PVT. LTD. Vs. GANGA DEVI
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July 1, 2019 |
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BHARATI SHARMA Vs. STATE
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December 9, 2019 |
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BHARATIYA VITTA SALAHKAR SAMITI Vs. UNION OF INDIA
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November 19, 2019 |
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BHARDWAJ THIRVENKATA VENKATAVARAGHAVAN Vs. PVR LTD
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January 29, 2019 |
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BHARGAVA MOTORS Vs. UNION OF INDIA & ORS
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May 13, 2019 |
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BHARTI AXA GENERAL INSURANCE CO LTD Vs. INDU GUPTA
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August 28, 2019 |
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BHARTI INFRATEL LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ANOTHER
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January 15, 2019 |
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BHARTI SHARMA Vs. MANAGMENT OF RUKMANI DEVI JAIPURIA PUBLIC SCHOOL & ANR
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February 18, 2019 |
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BHARTIYA KHADYA NIGAM KARAMCHARI SANGH AND ANR Vs. UNION OF INDIA AND ORS
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May 22, 2019 |
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BHASIN INFOTECH & INFRASTRUCTURE PVT LTD Vs. AHMAD MAIN AND ANR
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March 27, 2019 |
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BHASIN TOBACCOS LTD & ORS Vs. GAMBRO NEXIM (INDIA) MEDICAL
LTD & ORS
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January 21, 2019 |
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BHAVNA KHANNA Vs. SUBIR TARA SINGH
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February 1, 2019 |
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BHAWAN SINGH BHAISORA Vs. MAHENDER SINGH & ORS (UNITED INDIA INSURANCE CO
LTD)
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August 30, 2019 |
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BHIKU RAM JAIN Vs. ANIS AHMED RUSHDIE
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December 24, 2019 |
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BHIM SAIN Vs. MOHINDER KUMAR
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August 8, 2019 |
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BHIM SEN & ORS Vs. STATE & ANR
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March 15, 2019 |
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BHOLA NATH Vs. STATE (GOVT OF NCT OF DELHI)
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February 8, 2019 |
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BHOLA RAM PATEL Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR
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January 16, 2019 |
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BHUBANESHWAR EXPRESSWAYS PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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November 25, 2019 |
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BHUMIKA CHOUDHARY Vs. ALL INDIA INSTITIUTE OF MEDICAL SCIENCES
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October 14, 2019 |
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BHUMIKA MOHAN JAISINGHANI AND ANR Vs. REGISTRAR OF MARRIAGE AND ORS
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January 14, 2019 |
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BHUPENDER SINGH Vs. GENERAL MANAGER (HRM) & DISCIPLINARY
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April 8, 2019 |
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BHUPENDRA SINGH VERMA Vs. STATE (NCT OF DELHI)
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July 1, 2019 |
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BHUVANESH VYAS Vs. I.G.N.O.U.
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April 23, 2019 |
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BIGTREE ENTERTAINMENT PVT LTD Vs. D SHARMA & ANR
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January 21, 2019 |
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BIHAR RPNN LTD EMPLOYEES UNION AND ORS Vs. UNION OF INDIA AND ANR
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January 16, 2019 |
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BIJARAM SARBATI DEVI JAIN DHARMARTH SOCIETY Vs. GOVT OF NCT OF DELHI & ORS
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January 18, 2019 |
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BIJENDER GUPTA Vs. HARDAWARI LAL
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October 9, 2019 |
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BIJENDER SINGH LATHER Vs. GOVT. OF NCT OF DELHI
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December 6, 2019 |
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BIJENDER SINGH MEENA Vs. GOVT. OF NCT OF DELHI
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April 4, 2019 |
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BILOGICAL E LTD & ANR Vs. NATIONAL PHARMACEUTICAL PRICING
AUTHORITY & ORS
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February 19, 2019 |
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BIMLA SACHDEV Vs. DELHI DEVELOPMENT AUTHORITY
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February 4, 2019 |
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BINDU Vs. STATE OF NCT OF DELHI
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July 1, 2019 |
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BINDU KUMARI Vs. SANTOSH KUMAR
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September 5, 2019 |
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BINITA DASS Vs. UTTAM KUMAR
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August 9, 2019 |
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BIPIN BATRA Vs. NATIONAL BOARD OF EXAMINATIONS
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April 11, 2019 |
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BIPLAV BISWAS Vs. STATE OF NCT OF DELHI
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May 31, 2019 |
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BIRENDER SANGWAN Vs. UNION OF INDIA
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October 24, 2019 |
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BIRENDRA BHADUR S Vs. UNION OF INDIA & ORS
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March 11, 2019 |
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BIRI SINGH Vs. D T C
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February 20, 2019 |
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BIRLA SR SECONDARY SCHOOL Vs. P O , INDUSTRIAL TRIBUNAL-III & ANR
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January 30, 2019 |
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BISHAMBER DASS PRAN NATH Vs. MADHU KAPOOR
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September 23, 2019 |
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BKFC & COMPANY ENGINEERS & CONTRACTOR Vs. COMMERCIAL ENGINEERS & BODY BUILDERS CO
LTD
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February 4, 2019 |
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BLUE BIRD PURE PVT LTD Vs. UNION OF INDIA
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July 22, 2019 |
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BLUE WHALE ENTERPRISES INDIA PRIVATE LTD. Vs. UNION OF INDIA
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November 15, 2019 |
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BLUEBERRY BOOKS & ORS Vs. BHARTI GOYAL & ANR
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January 14, 2019 |
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BMW INDIA PRIVATE LIMITED Vs. LIBRA AUTOMOTIVES PRIVATE LIMITED
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July 9, 2019 |
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BOEHRINGER INGELHEIM INDIA PVT. LTD. Vs. DRUGS CONTROLLER GENERAL OF INDIA
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October 21, 2019 |
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BOMBAY INTELLIGENCE SECURITY INDIA LTD Vs. UNION OF INDIA
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July 19, 2019 |
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BRAHAM PRAKASH DHALLA Vs. SHANTA NAGPAL
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November 5, 2019 |
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BRAHMANAND GROUP OF INSTITUTIONS Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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July 26, 2019 |
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BRAHMOS AEROSPACE PVT LTD Vs. FIIT JEE LIMITED AND ANR
|
February 25, 2019 |
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BRAITHWAITE BURN AND JESSOP CONSTRUCTION COMPANY LIMITED Vs. RAIL VIKAS NIGAM LTD
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April 15, 2019 |
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BRIGHTPOINT INDIA PVT. LTD. Vs. UNION OF INDIA
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October 30, 2019 |
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BRIJ MOHAN GUPTA Vs. SONA DEVI (SINCE DECEASED) & ORS
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January 23, 2019 |
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BRIJESH KUMAR Vs. STATE
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September 16, 2019 |
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BRIJWASI INFRATECH PVT. LTD. Vs. VIKAS JAIN
|
October 23, 2019 |
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BRITISH AIRWAYS Vs. UNION OF INDIA & ANR
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February 1, 2019 |
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BRITISH AIRWAYS Vs. UNION OF INDIA
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January 29, 2019 |
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BSES RAJDHANI POWER LTD Vs. K L BERWA & ORS
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May 7, 2019 |
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BSES RAJDHANI POWER LTD Vs. M/S KANOHAR ELECTRICALS LTD & ANR
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February 27, 2019 |
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BSES YAMUNA POWER LIMITED Vs. RAJENDER GOYAL
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July 1, 2019 |
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BSES YAMUNA POWER LTD Vs. ASHOK KUMAR
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July 24, 2019 |
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BUDDHA TRI-RATNA MISSION Vs. UNION OF INDIA
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May 17, 2019 |
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BVG INDIA LTD Vs. NAVIN SAINI
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September 4, 2019 |
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C & C MARITIME PTE LTD Vs. ADVANCE SURFACTANTS INDIA LTD
|
January 24, 2019 |
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C & S ELECTRIC LTD Vs. COMMISSIONER OF INDUSTRIES & ANR
|
February 22, 2019 |
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C S AGGARWAL Vs. STATE
|
March 29, 2019 |
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C.B.I. Vs. STATE
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August 14, 2019 |
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C.L. GUPTA Vs. KANWAR CHAND SABOO (DECEASED) THR LRS
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September 23, 2019 |
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C.P.SYSTEM PVT LTD Vs. COMMISSIONER OF SERVICE TAX AUDIT-1 DELHI
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October 31, 2019 |
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CADBURY UK LIMITED Vs. LOTTE INDIA CORPORATION LTD.
|
July 30, 2019 |
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CADD SYSTEMS Vs. COMPETITION COMMISSION OF INDIA
|
July 17, 2019 |
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CADILA HEALTHCARE LIMITED Vs. UNION OF INDIA AND ORS
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April 12, 2019 |
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CAMPOS BROTHERS FARMS Vs. MATRU BHUMI SUPPLY CHAIN PVT LIMITED & ORS
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May 2, 2019 |
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CAMPUS EAI INDIA PVT LTD Vs. NEERAJ TIWARI & ORS
|
March 29, 2019 |
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CAMRON EXPORTS AND ORS. Vs. COMMISSIONER OF CUSTOMS, INLAND CONTAINER DEPOT AND ORS.
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April 24, 2019 |
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CAPARO MARUTI LTD Vs. M D JINDAL
|
July 26, 2019 |
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CAPER TRAVEL COMPANY PVT. LTD. Vs. ROHIT SRIVASTAVA
|
August 30, 2019 |
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CAPTAIN ARVIND KATHPALIA Vs. STATE
|
July 1, 2019 |
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CARETEL INFOTECH LTD Vs. UNION OF INDIA
|
March 12, 2019 |
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CARGILL INDIA PVT LTD Vs. GATI LTD
|
August 29, 2019 |
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CARGILL INDIA PVT LTD Vs. DEEPAYAN MOHANTY
|
December 9, 2019 |
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CASTMASTER MOBITEC INDIA PRIVATE LIMITED Vs. DELHI TRANSPORT CORPORATION
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May 30, 2019 |
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CBI Vs. AS NARAYAN RAO
|
July 1, 2019 |
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CBI Vs. ASHOK KUMAR AGGARWAL
|
January 21, 2019 |
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CBRE SOUTH ASIA PVT LTD Vs. FIITJEE
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March 19, 2019 |
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CCE DELHI -1 Vs. JINDAL NICKEL AND ALLOYS LTD
|
October 21, 2019 |
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CCL LK @ LKP Vs. STATE
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July 9, 2019 |
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CDR S P PURI (RETD ) Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
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August 14, 2019 |
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CE INFO SYSTEMS PVT LTD AND ANR Vs. GAS AUTHORITY OF INDIA LTD
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March 19, 2019 |
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CEMENT CORPORATION OF INDIA LTD Vs. BINA MENDIRATTA
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July 29, 2019 |
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CEMENT CORPORATION OF INDIA LTD. Vs. SAJU S. DOMINIC
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August 6, 2019 |
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CENTER OF APPLIED POLITICS Vs. GOVERNMENT OF INDIA
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July 30, 2019 |
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CENTER OF APPLIED POLITICS Vs. GOVT OF INDIA
|
October 10, 2019 |
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CENTRAL BANK OF INDIA Vs. S CHANDRASHEKHAR
|
February 20, 2019 |
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CENTRAL BANK OF INDIA Vs. NEW DELHI MUNICIPAL COUNCIL (SOUTH) AND ORS
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January 7, 2019 |
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CENTRAL BOARD OF TRUSTEES Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES (SCOPE)
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February 14, 2019 |
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CENTRAL BOARD OF TRUSTEES EPFO THROUGH APFC DELHI Vs. KENDRIYA BHANDAR
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November 7, 2019 |
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CENTRAL BOARD OF TRUSTEES, EPF Vs. NANCY KRAFTS
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January 29, 2019 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SANJEEV KUMAR & ANR
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December 4, 2019 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SURESH KUMAR GARG
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August 21, 2019 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SANJEEV KUMAR
|
September 23, 2019 |
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CENTRAL BUREAU OF INVESTIGATION Vs. VALLALORE RANGASWAMY NATARAJAN
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September 20, 2019 |
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CENTRAL COTTAGE INDUSTRIES CORPORATION OF INDIA LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
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October 10, 2019 |
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CENTRAL COTTAGE INDUSTRIES CORPORATION OF INDIA LTD. Vs. RADHEY SHYAM
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November 20, 2019 |
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CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANISTION Vs. LABH CONSTRUCTION & INDUSTRIES LTD
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April 23, 2019 |
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CENTRAL WAREHOUSING CORPORATION Vs. VARDHAMAN PRECISION PROFILES AND TUBES PVT LTD
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February 19, 2019 |
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CENTRAL WAREHOUSING CORPORATION Vs. MADAN MOHAN
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July 3, 2019 |
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CENTRE FOR POLICY RESEARCH Vs. AIRPORT AUTHORITY OF INDIA
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July 29, 2019 |
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CENTURY PULP & PAPER Vs. SHIV SALES CORPORATION
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April 15, 2019 |
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CEPCO INDUSTRIES PVT LTD Vs. TORQUE BIKES PVT LTD
|
July 23, 2019 |
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CFSIT Vs. METENERE LIMITED
|
July 9, 2019 |
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CHAIRMAN CENTRAL POLLUTION CONTROL BOARD & ORS Vs. NAIN SINGH & ANR
|
May 3, 2019 |
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CHAIRMAN DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR Vs. JYOTI & ORS
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January 30, 2019 |
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CHAMAN LAL Vs. SUNIL KUMAR MINOCHA
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December 17, 2019 |
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CHAMAN LAL MITTAL Vs. KAMINI SHARMA
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September 6, 2019 |
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CHAMAN SINGH Vs. DEV PRAKASH GOEL & ANR
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February 14, 2019 |
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CHAMPA & ORS Vs. GAJENDER SAWHNEY & ORS (NEW INDIA ASSURANCE COMPANY LIMITED)
|
January 23, 2019 |
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CHAND BIBI Vs. STATE & ANR
|
January 8, 2019 |
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CHANDA TIWARI Vs. DIRECTORATE OF SOCIAL WELFARE
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July 10, 2019 |
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CHANDAN SINGH Vs. MANAGER L N GIRDHARI K U SENIOR SECONDARY SCHOOL AND ORS
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May 21, 2019 |
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CHANDAN SINGH Vs. PRASAR BHARTI
|
July 4, 2019 |
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CHANDER KANT BERI Vs. RAVI KANT BERI
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May 13, 2019 |
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CHANDER KANTA MISHRA & ANR Vs. RAJ SHARMA & ORS
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May 29, 2019 |
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CHANDER MOHAN LALL Vs. DLF HOME DEVELOPERS LTD
|
March 28, 2019 |
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CHANDER PRAKASH Vs. MANEEL BANSIWAL & ANR
|
September 19, 2019 |
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CHANDER PRAKASH VERMA Vs. STATE
|
March 12, 2019 |
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CHANDER PRAKASH VERMA Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
February 28, 2019 |
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CHANDER PRATAP SINGH Vs. UNION OF INDIA
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October 23, 2019 |
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CHANDERPRABHU JAIN COLLEGE OF HIGHER EDUCATION & SCHOOL OF LAW Vs. DIRECTORATE OF HIGHER EDUCATION
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August 13, 2019 |
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CHANDERWATI EDUCATIONAL AND CHARITABLE TRUST Vs. NATIONAL COMMISSION FOR MINORITY EDUCATION INSTITUTIONS AND ANR
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September 11, 2019 |
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CHANDRA MOHAN SINGH BHANDARI Vs. UNION OF INDIA
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September 12, 2019 |
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CHANDRA PRAKASH TIWARI Vs. PADMINI TECHNOLOGIES LTD
|
July 1, 2019 |
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CHANDRAVEER GIRI & ORS Vs. STATE (NCT OF DELHI) & ANR
|
March 14, 2019 |
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CHANKAYA Vs. STATE
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September 12, 2019 |
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CHANNEL VAS SERVICES INDIA PVT LTD Vs. BHARAT SANCHAR NIGAM LIMITED
|
April 2, 2019 |
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CHARANJEET SINGH & ANR Vs. STATE (NCT OF DELHI) & ORS
|
January 8, 2019 |
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CHARANJEET SINGH DANI Vs. STATE
|
February 14, 2019 |
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CHARANPAL SINGH BAGRI Vs. UNIVERSITY OF DELHI
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June 14, 2019 |
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CHARTERED INSTITUTE OF TAXATION Vs. INSTITUTE OF CHARTERED TAX ADVISERS OF INDIA LTD.
|
August 22, 2019 |
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CHARUMATI SHARMA Vs. CHAIRMAN , DDA
|
July 29, 2019 |
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CHATTAR SINGH RACHHOYA Vs. GOVERNMENT OF NCT OF DELHI
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December 16, 2019 |
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CHATTRAPAL SINGH LODHA Vs. STATE OF NCT
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August 8, 2019 |
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CHENAB BRIDGE PROJECT UNDERTAKING Vs. NORTHERN RAILWAY AND ANR
|
April 8, 2019 |
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CHENNAI - ENNORE PORT ROAD COMPANY LTD Vs. COASTAL - SPL (JV)
|
July 23, 2019 |
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CHET RAM GUPTA Vs. S. P. GUPTA
|
July 26, 2019 |
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CHET RAM SANJAY KUMAR Vs. RAJENDER PRAKASH GUPTA
|
December 5, 2019 |
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CHETAN BAGGA Vs. COMMISSIONER SOUTH DELHI MUNICIPAL CORPORATION AND ANR
|
September 19, 2019 |
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CHETAN SABHARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 6, 2019 |
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CHETNA Vs. STATE
|
December 17, 2019 |
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CHHATARPAL SINGH & ORS Vs. GOVT OF NCT DELHI & ORS
|
January 10, 2019 |
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CHHAVI CHANDER JHA Vs. VISHWA KARMA ENGINEERING WORKS
|
February 8, 2019 |
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CHHAVI POPLAI & ANR Vs. RAJESH CHUGH & ANR
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February 18, 2019 |
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CHHOTEY LAL Vs. STATE GOVT. NCT OF DELHI
|
August 26, 2019 |
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CHHUTTAN LAL MATTU MAL Vs. MUNA LAL RAM DAYAL (HUF)
|
October 22, 2019 |
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CHIEF GENERAL MANAGER Vs. DRIPLEX WATER ENGINEERING LTD
|
September 2, 2019 |
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CHIEF SECRETARY Vs. J.D. GUPTA (RETD)
|
April 23, 2019 |
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CHIRAG ASSOCIATES PVT LTD Vs. GOVT OF NCT
|
July 17, 2019 |
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CHITRA KHANNA Vs. LT GOVERNOR NATIONAL CAPITAL TERRITORY OF DELHI AND ORS
|
March 25, 2019 |
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CHITTARANJAN SAHU & ORS Vs. UNION OF INDIA & ORS
|
January 16, 2019 |
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CHOLAMANDALAM INVESTMENT & FINANCE COMPANY LTD. Vs. RAJ KUMAR KOHLI
|
December 24, 2019 |
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CHOPRA GENERAL STORE Vs. ASSA RAM
|
November 18, 2019 |
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CHOPRA MARKETING PVT LTD Vs. DRISHTICON PROPERTIES PVT LTD
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August 1, 2019 |
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CHOPRA MARKETING PVT. LTD. Vs. DRISHTICON PROPERTIES PVT. LTD.
|
October 31, 2019 |
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CHRISTIAN LOUBOUTIN SAS Vs. ABUBAKER
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April 11, 2019 |
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CHRISTO THOMAS PHILIP Vs. UNION OF INDIA & ORS
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January 8, 2019 |
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CHUKWNEMIKA Vs. STATE
|
January 17, 2019 |
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CHUNNU FASHIONS Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
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May 28, 2019 |
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CIMMCO LIMITED Vs. PRAMOD KRISHNA AGRAWAL
|
February 21, 2019 |
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CIMMCO LTD Vs. UNION OF INDIA
|
March 15, 2019 |
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CINEVISTAAS LTD Vs. PRASAR BHARTI
|
February 12, 2019 |
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CITIGROUP INC & ORS Vs. PUNEET MOTWANI
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January 29, 2019 |
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CLIX CAPITAL SERVICES (P.) LTD. Vs. UNION OF INDIA
|
March 27, 2019 |
|
CLUES NETWORK PVT LTD Vs. LOREAL
|
April 4, 2019 |
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CMI LIMITEDLTD Vs. MAHANAGAR TELEPHONE NIGAM LTD & ANR
|
March 14, 2019 |
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CNH INDUSTRIAL (INDIA) PVT. LTD. Vs. TIRTH AGRO TECHNOLOGY PVT. LTD.
|
February 25, 2019 |
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COAL INDIA LIMITED Vs. VIDARBHA INDUSTRIES POWER LIMITED
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August 21, 2019 |
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COASTAL ANDHRA POWER LIMITED Vs. ANDHRA PRADESH CENTRAL POWER DISTRIBUTION CO LTD & ORS.
|
January 15, 2019 |
|
COASTAL MARINE CONSTRUCTION AND
ENGINEERING LIMITED & ANR Vs. INDIAN OIL CORPORATION LTD & ORS
|
January 15, 2019 |
|
COL. (RETD) RAMA KRISHNA SAREEN Vs. PAWAN HANS HELICOPTERS LTD.
|
September 11, 2019 |
|
COL. RAN SINGH DUDEE Vs. UNION OF INDIA
|
September 12, 2019 |
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COLGATE-PALMOLIVE (INDIA) LTD Vs. ANCHOR HEALTH AND BEAUTY CARE PVT LTD
|
May 30, 2019 |
|
COLONEL ANAND SAGAR SAHGAL (RETD ) AND ANR Vs. DIRECTOR GENERAL RESETTLEMENT
|
March 13, 2019 |
|
COLONEL RAMESH PAL SINGH Vs. SUGHANDHI AGGARWAL
|
October 1, 2019 |
|
COLONEL VIJYNATH JHA Vs. UNION OF INDIA
|
September 12, 2019 |
|
COLONIZERS DEVELOPERS PVT LTD Vs. FELICIA REALCON INDIA PVT LTD
|
November 14, 2019 |
|
COMANDANT RANJEET SINGH RANA Vs. UNION OF INDIA & ORS
|
March 7, 2019 |
|
COMBINED TRADERS Vs. COMMISSIONER OF TRADE & TAXES
|
July 24, 2019 |
|
COMMANDANT V S SHEKHAWAT Vs. UNION OF INDIA
|
September 3, 2019 |
|
COMMISISONER OF INCOME TAX DELHI Vs. SUNIL LAMBA
|
March 20, 2019 |
|
COMMISSIONER Vs. AMIT DECORATIVE PLYWOODS PVT
|
November 19, 2019 |
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October 31, 2019 |
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November 15, 2019 |
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January 16, 2019 |
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November 6, 2019 |
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October 11, 2019 |
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August 13, 2019 |
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July 22, 2019 |
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April 16, 2019 |
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November 19, 2019 |
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February 5, 2019 |
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January 17, 2019 |
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March 25, 2019 |
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July 31, 2019 |
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August 22, 2019 |
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August 21, 2019 |
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May 13, 2019 |
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November 14, 2019 |
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December 11, 2019 |
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November 13, 2019 |
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March 14, 2019 |
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February 4, 2019 |
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January 14, 2019 |
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July 12, 2019 |
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October 31, 2019 |
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August 29, 2019 |
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July 25, 2019 |
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September 16, 2019 |
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July 15, 2019 |
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March 26, 2019 |
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February 26, 2019 |
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July 29, 2019 |
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July 30, 2019 |
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January 31, 2019 |
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November 6, 2019 |
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January 21, 2019 |
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September 5, 2019 |
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November 1, 2019 |
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May 14, 2019 |
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July 2, 2019 |
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January 15, 2019 |
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August 2, 2019 |
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January 21, 2019 |
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May 31, 2019 |
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August 19, 2019 |
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November 19, 2019 |
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February 19, 2019 |
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January 25, 2019 |
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DELTON CABLES LTD Vs. DEPARTMENT OF TELECOMMUNICATIONS
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March 14, 2019 |
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DENTSU MARCOM PVT LTD Vs. CENTRAL BOARD OF TRUSTEES
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January 24, 2019 |
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July 8, 2019 |
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DEPUTY DIRECTOR Vs. AXIS BANK
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April 2, 2019 |
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February 6, 2019 |
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August 19, 2019 |
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DEV KUMAR YADAV @ DEVA Vs. STATE
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May 10, 2019 |
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February 4, 2019 |
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January 31, 2019 |
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August 19, 2019 |
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DEVARAGUDI JAGADEESH Vs. ELECTION COMMISSION OF INDIA
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November 26, 2019 |
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DEVEINDER SINGH & ORS Vs. UNION OF INDIA & ORS
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April 30, 2019 |
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DEVENDER KUMAR Vs. BRIJESH & ANR
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January 16, 2019 |
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DEVENDER KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
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January 11, 2019 |
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May 31, 2019 |
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November 15, 2019 |
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December 16, 2019 |
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July 1, 2019 |
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October 14, 2019 |
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January 10, 2019 |
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November 28, 2019 |
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August 26, 2019 |
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January 8, 2019 |
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December 6, 2019 |
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December 13, 2019 |
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February 8, 2019 |
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October 1, 2019 |
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GLENCORE INTERNATIONAL AG Vs. INDIAN POTASH LIMITED
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August 9, 2019 |
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GLENCORE INTERNATIONAL AG Vs. DALMIA CEMENT
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July 31, 2019 |
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GLENCORE INTERNATIONAL AG Vs. SHREE GANESH METALS
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November 14, 2019 |
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GLOBAL CERAMICS PVT LTD Vs. PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, DELHI-1
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May 24, 2019 |
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GLOBAL HERITAGE VENTURE LTD. Vs. PUNJAB NATIONAL BANK
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October 16, 2019 |
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GLOBAL IMPEX THROUGH ITS PARTNER Vs. MANAGER
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December 20, 2019 |
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GLOBAL INFONET DISTRIBUTION PVT LTD Vs. LENOVO (INDIA) PRIVATE LIMITED & ORS
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July 25, 2019 |
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GLOBAL TRANSNATIONAL TRADING FZE Vs. UNION OF INDIA
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October 17, 2019 |
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GLOCAL MEDICAL COLLEGE SUPER SPECIALITY HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA & ANR
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September 5, 2019 |
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GM Vs. PKM
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February 19, 2019 |
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GMA FIRST INDIA (P) LTD. INDIA Vs. GENIUS MIND CONSULTANCY SDN BHD
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March 7, 2019 |
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GMR-KALINDEE-TPL JV Vs. RAIL VIKAS NIGAM LTD.
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November 13, 2019 |
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GOGOAL HYDRO PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
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November 29, 2019 |
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GOKAL CHAND JAGAN NATH NAHAR Vs. OM PRAKASH
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December 23, 2019 |
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GOLDEN TOBACCO LIMITED Vs. ITC LIMITED
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September 13, 2019 |
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GOMTI DEVI Vs. NATIONAL CAPITAL TERRITORY OF DELHI
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September 23, 2019 |
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GOPAL Vs. UNION OF INDIA
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September 12, 2019 |
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GOPAL Vs. STATE
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August 19, 2019 |
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GOPAL DAS ESTATES & HOUSING PVT LTD Vs. COMMISSIONER OF INCOME TAX
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March 20, 2019 |
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GOPAL JI GUPTA Vs. UNION OF INDIA & ANR
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March 18, 2019 |
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GOPAL KRISHAN Vs. SUPER CASSETTES INDUSTRIES LTD & ORS
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May 10, 2019 |
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GOPAL KRISHAN DUA Vs. DARSHAN KUMAR DUA
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July 12, 2019 |
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GOPAL SINGH BISHT Vs. CENTRAL BUREAU OF INVESTIGATION
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January 28, 2019 |
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GOPAL SRIVASTAVA Vs. GOVT (NCT OF DELHI) & ORS
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April 30, 2019 |
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GOURI DEVI INSTITUTE OF MEDICAL SCIENCE Vs. UNION OF INDIA
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October 23, 2019 |
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GOURI DEVI INSTITUTE OF MEDICAL SCIENCES & HOSPITAL Vs. UNION OF INDIA
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August 30, 2019 |
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GOUTAM SHOE STORE Vs. RELAXO FOOTWEAR LTD
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October 10, 2019 |
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GOVERNING BODY OF HINDU COLLEGE Vs. RATAN LAL & ORS
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April 24, 2019 |
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GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. MANOHAR SINGH
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September 30, 2019 |
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GOVERNMENT OF NCT OF DELHI & ANR Vs. LAXMI NARAYAN & ORS
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March 8, 2019 |
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GOVERNMENT OF NCT OF DELHI & ANR Vs. MUKESH KUMAR SHARMA & ANR
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January 23, 2019 |
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GOVIND KUMAR SRIVASTAVA Vs. UNION OF INDIA & ORS
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January 9, 2019 |
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GOVIND RAJ Vs. STATE (NCT OF DELHI)
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February 12, 2019 |
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GOVIND RAM Vs. STATE (GOVT OF NCT OF DELHI)
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January 16, 2019 |
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GOVIND RAWAT Vs. UNION OF INDIA & ORS
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April 29, 2019 |
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GOVIND RAWAT Vs. UNION OF INDIA & ORS
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January 9, 2019 |
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GOVIND YADAV & ORS Vs. STATE N C T OF DELHI
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April 3, 2019 |
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GOVT OF NCT OF DELHI Vs. AYUB ALI & ORS
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April 23, 2019 |
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GOVT OF NCT OF DELHI Vs. RAUT SUNITA NIVRATIRAO
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December 5, 2019 |
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GOVT OF NCT OF DELHI Vs. L.K. BAHL
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November 15, 2019 |
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GOVT OF NCT OF DELHI Vs. KIRAN SHARMA
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October 9, 2019 |
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GOVT OF NCT OF DELHI Vs. SANDEEP MIGLANI
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May 21, 2019 |
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GOVT OF NCT OF DELHI Vs. V D PUSHKARNA
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July 16, 2019 |
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GOVT OF NCT OF DELHI & ORS Vs. JAIDEEP SINGH
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May 22, 2019 |
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GOVT OF NCT OF DELHI & ORS Vs. MILAN RANA
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May 13, 2019 |
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GOVT OF NCT OF DELHI AND ANR Vs. SH O P SAGAR
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January 22, 2019 |
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GOVT OF NCT OF DELHI AND ANR Vs. AMARJEET SINGH
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March 29, 2019 |
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GOVT OF NCT OF DELHI AND ANR Vs. MUKESH KUMAR YADAV
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March 8, 2019 |
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GOVT OF NCT OF DELHI AND ORS Vs. RAJ KUMARI AND ANR
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February 13, 2019 |
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GOVT OF NCT OF DELHI COLLECTORS OF STAMPS Vs. CTA APPARELS PVT LTD
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November 15, 2019 |
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GOVT. OF NCT OF DELHI Vs. AMIT YADAV
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October 11, 2019 |
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GOVT. OF NCT OF DELHI Vs. KRISHAN KUMAR
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October 10, 2019 |
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GOVT. OF NCT OF DELHI Vs. KIRAN SHARMA
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October 9, 2019 |
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GOVT. OF NCT OF DELHI Vs. CHANDER MUKH GAUBA
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November 27, 2019 |
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GOYAL MG GASES PRIVATE LIMITED Vs. PANAMA IINFRASTRUCTURE DEVELOPERS PRIVATE LIMITED
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July 5, 2019 |
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GP CAPT TARUN SAHA Vs. DIRECTOR GENERAL BORDER SECURITY FORCE
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September 12, 2019 |
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GPR POWER SOLUTIONS PVT LTD Vs. HIRANMAYE ENERGY LTD (FORMERLY KNOWN AS INDIA POWER CORPORATION (HALDIA) LTD
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January 29, 2019 |
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GREAVES COTTON LIMITED Vs. ARG DISTRIBUTORS PRIVATE LIMITED
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January 10, 2019 |
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GREAVES COTTON LIMITED Vs. NEWAGE GENERATORS PRIVATE LIMITED
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January 10, 2019 |
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GSK CONSUMER HEALTHCARE S A Vs. EG PHARMACEUTICALS
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October 3, 2019 |
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GSK CONSUMER HEALTHCARE S.A Vs. EG PHARMACEUTICALS
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October 31, 2019 |
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GUDDU @ FARMAN Vs. STATE
|
March 19, 2019 |
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GULAB SINGH Vs. PRESIDIUM SCHOOL
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July 17, 2019 |
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GULFAM Vs. MOHD BILAL
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December 4, 2019 |
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GULJHARI LAL Vs. ALLAHABAD BANK
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November 28, 2019 |
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GULSHAN Vs. STATE
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January 17, 2019 |
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GULSHAN & ORS Vs. STATE & ANR
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April 16, 2019 |
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GULSHAN ARORA Vs. RAMESH CHANDER
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October 31, 2019 |
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GULSHAN KUMAR JUYAL Vs. UNION OF INDIA & ANR
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May 13, 2019 |
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GULSHAN KUMAR SACHDEVA Vs. FOOD CORPN OF INDIA
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July 1, 2019 |
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GULZAR BEGUM Vs. STATE OF NCT OF DELHI & ANR
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March 26, 2019 |
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GUNJAN SHARMA Vs. COMMISSIONER OF CUSTOMS
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August 20, 2019 |
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GUNMALA JAIN Vs. PUNAM JAIN
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August 9, 2019 |
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GUPTA & CO Vs. DELHI DEVELOPMENT AUTHORITY
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March 27, 2019 |
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GURBAKSH SINGH SACHDEVA Vs. STATE
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April 29, 2019 |
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GURCHARAN SINGH SAHNEY & ORS Vs. HARPREET SINGH CHHABRA & ANR
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February 25, 2019 |
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GURDEEP SINGH Vs. STATE & ANR
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January 21, 2019 |
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GURDEEP SINGH & ORS Vs. PARKASH KAUR & ORS
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February 1, 2019 |
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GURMEET SATWANT SINGH Vs. MEERA GUPTA
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August 2, 2019 |
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GURMEET SINGH Vs. DELHI METRO RAIL CORPORATION
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July 1, 2019 |
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GURMEET SINGH GREWAL & ORS Vs. UNION OF INDIA & ORS
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January 8, 2019 |
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GURPREET SINGH RAKHI @ MICHAL Vs. STATE (NCT OF DELHI) & ANR
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March 8, 2019 |
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GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. NAINCY SAGAR
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November 19, 2019 |
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GURUNANAK FASHION STUDIO PVT. LTD Vs. NORTH DELHI MUNICIPAL CORPORATION
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October 9, 2019 |
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GURUNANAK FASHION STUDIO PVT. LTD. Vs. NORTH DELHI MUNICIPAL CORPORATION
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October 9, 2019 |
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GVK AIRPORT HOLDINGS LIMITED Vs. BID SERVICES DIVISION (MAURITIUS) LIMITED
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July 1, 2019 |
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GX TECHNOLOGY Vs. DIRECTORATE GENERAL OF
HYDROCARBONS & ANR
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January 23, 2019 |
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GYANENDRA KUMAR AND ORS Vs. REGISTRAR COOPERATIVE SOCIETIES GOVT OF NCT OF DELHI AND ANR
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April 24, 2019 |
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GYANWATI Vs. PENTAMED HOSPITAL
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July 24, 2019 |
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H D RIKHADI Vs. UNION OF INDIA & ANR
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February 25, 2019 |
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H. K. ANAND Vs. S. GURCHARAN SINGH BHASIN
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July 1, 2019 |
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HAJI BANDA HASAN Vs. GUPTA & GUPTA PVT. LTD.
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September 12, 2019 |
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HAJI MOHD SAEED QURESHI Vs. DELHI DEVELOPMENT AUTHORITY
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August 9, 2019 |
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January 31, 2019 |
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July 25, 2019 |
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July 18, 2019 |
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HANSA PLACE ART FURNITURES PRIVATE LTD Vs. DILIP KUMAR SHARMA
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February 25, 2019 |
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HANSRAJ Vs. VINOD CHOUDHARY
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October 30, 2019 |
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HAR KISHORE SHARMA Vs. MGMT. OF G.F.R. CO.P.LTD
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July 25, 2019 |
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HARBAKSH SINGH ROSHA Vs. STATE
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September 23, 2019 |
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January 24, 2019 |
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October 11, 2019 |
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HARBHAJAN SINGH Vs. MAHAVIR SINGH
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February 15, 2019 |
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HARCHARAN SINGH Vs. DIRECTOR OF EDUCATION AND ORS
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January 10, 2019 |
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HARDEEP SINGH Vs. WASAN SINGH
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August 27, 2019 |
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HARESH KUMAR LAXMAN BHAI Vs. COMMISSIONER OF TRADE & TAXES
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July 3, 2019 |
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HARGOVIND RAM Vs. SOUTH DELHI MUNICIPAL CORPORATION
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August 23, 2019 |
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March 29, 2019 |
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July 23, 2019 |
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November 15, 2019 |
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May 31, 2019 |
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February 7, 2019 |
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February 14, 2019 |
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HARI RAM NAGAR Vs. DELHI DEVELOPMENT AUTHORITY
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August 22, 2019 |
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March 29, 2019 |
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January 11, 2019 |
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January 9, 2019 |
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January 7, 2019 |
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April 5, 2019 |
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HARJEET KAUR BAWEJA Vs. RAVINDER PAL SINGH BAWEJA
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August 8, 2019 |
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September 4, 2019 |
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HARMEET SINGH Vs. DALIP KUMAR
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September 6, 2019 |
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January 28, 2019 |
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May 20, 2019 |
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HARPAL SINGH Vs. NARINDER KUMAR
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September 26, 2019 |
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September 11, 2019 |
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October 31, 2019 |
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September 4, 2019 |
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HASSAD FOOD COMPANY Q.S.C. Vs. BANK OF INDIA
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October 15, 2019 |
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HAV SHAM DASS Vs. UNION OF INDIA
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July 31, 2019 |
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HC (MIN) JAI PRAKASH Vs. UNION OF INDIA & ORS
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February 21, 2019 |
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HC/GD PRAHALAD Vs. UNION OF INDIA AND ORS.
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September 13, 2019 |
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HCL INFOSYSTEMS LIMITED Vs. VIRGO SOFTECH LIMITED
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January 8, 2019 |
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HCL INFOSYSTEMS LTD Vs. UNIQUE INDENTIFICATION AUTHORITY OF INDIA
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September 5, 2019 |
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HCL INFOSYSTEMS LTD Vs. FERRANTI COMPUTER SYSTEM INDIA PVT LTD
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March 12, 2019 |
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HEERA SINGH Vs. UNION OF INDIA
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July 1, 2019 |
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May 23, 2019 |
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HEMANT KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
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March 6, 2019 |
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HEMANT KUMAR SAHU Vs. UNION OF INDIA AND ORS.
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April 15, 2019 |
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HEMANT KUMAR SINGHAL Vs. INDIAN OVERSEAS BANK
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December 10, 2019 |
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May 23, 2019 |
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HERO EXPORTS Vs. TIFFINS BARYTES
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May 31, 2019 |
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HETERO HEALTHCARE LTD Vs. UNION OF INDIA AND ANR
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February 18, 2019 |
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HIFZUR REHMAN Vs. STATE GOVT. OF NCT OF DELHI
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March 8, 2019 |
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HIL (INDIA) LTD Vs. INDOGULF CROPSCIENCES LTD
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May 7, 2019 |
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HIMACHAL SORANG POWER PRIVATE LIMITED & ANR Vs. NCC INFRASTRUCTURE HOLDINGS LIMITED
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March 13, 2019 |
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HIMALAY INTERNATIONAL LTD Vs. UNION OF INDIA & ANR
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April 23, 2019 |
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HIMALAYAN HELI ADVENTURES PRIVATE LIMITED Vs. UTAIR INDIA PRIVATE LIMITED & ORS
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May 28, 2019 |
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HIMANSHU Vs. UNIVERSITY OF DELHI
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November 22, 2019 |
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HIMANSHU BANSAL Vs. RICHA PODDAR
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January 8, 2019 |
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HIMANSHU GOYAL Vs. STATE
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July 29, 2019 |
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May 3, 2019 |
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HIMLAND HOUSING PVT LTD Vs. MINI PANWAR
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November 26, 2019 |
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November 26, 2019 |
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November 26, 2019 |
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March 11, 2019 |
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HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA & ORS
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March 26, 2019 |
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HINDUSTAN CONSTRUCTION CO LTD Vs. IPEX INFRASTRUCTURE (P) LTD
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August 30, 2019 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. VIPIN KUMAR
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November 8, 2019 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. AJAY BHATIA
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January 9, 2019 |
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HINDUSTAN PETROLEUM CORPORATION LTD. Vs. MOHANJIT SINGH
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July 31, 2019 |
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HINDUSTAN UNILEVER LIMITED Vs. EUREKA FORBES LIMITED & ANR
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February 19, 2019 |
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HINDUSTAN UNILEVER LIMITED Vs. EMAMI LIMITED
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March 27, 2019 |
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HIRA LAL Vs. UNION OF INDIA & ORS
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February 14, 2019 |
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HIRA NAND Vs. SHAKUN & OTHERS
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September 17, 2019 |
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February 1, 2019 |
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September 3, 2019 |
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May 20, 2019 |
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February 21, 2019 |
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HOLOFLEX LIMITED AND ANR Vs. UNION OF INDIA AND ORS
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February 22, 2019 |
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March 15, 2019 |
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January 28, 2019 |
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April 2, 2019 |
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July 25, 2019 |
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November 19, 2019 |
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HONG KONG & SHANGHAI BANKING CORPORATION LIMITED Vs. CHETAN KANDPAL
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September 25, 2019 |
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HONGKONG & SHANGHAI BANKING CORPORATION LTD Vs. UOI
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July 26, 2019 |
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November 20, 2019 |
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HORLICKS LTD & ANR Vs. HEINZ INDIA PVT LTD
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March 15, 2019 |
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October 17, 2019 |
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HOT PLATE CENTRE Vs. COMMISSIONER TRADE & TAXES
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November 13, 2019 |
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HOTEL MARINA Vs. VIBHA MEHTA
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August 1, 2019 |
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September 30, 2019 |
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January 8, 2019 |
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HT MEDIA LIMITED Vs. GOVERNMENT OF NCT OF DELHI
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August 20, 2019 |
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January 11, 2019 |
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HUKM TEJPRATAP SINGH AND ORS Vs. GOVT OF NCT DELHI
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July 23, 2019 |
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HUNAR GANDHI Vs. UNIVERSITY OF DELHI & ANR
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January 8, 2019 |
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I VENTURS CAPITAL PVT. LTD Vs. BOMBAY STOCK EXCHANGE
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March 20, 2019 |
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I.P. SINGH Vs. PUNJAB NATIONAL BANK
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November 7, 2019 |
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November 7, 2019 |
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ICHCHA RAM Vs. STATE
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May 20, 2019 |
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ICICI BANK LIMITED Vs. NAVEEN KALKAL
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December 23, 2019 |
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ICICI BANK LIMITED Vs. NIDHI SHARMA
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December 23, 2019 |
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April 30, 2019 |
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ICICI BANK LTD Vs. GEETA KATHURIA
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July 18, 2019 |
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February 4, 2019 |
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ICICI BANK LTD Vs. SARFARAZ QURESHI
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May 30, 2019 |
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ICICI BANK LTD Vs. BHAWANA TOMAR
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May 30, 2019 |
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July 24, 2019 |
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May 23, 2019 |
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ICP INVESTMENTS (MAURITIUS) LTD. Vs. UPPAL HOUSING PVT. LTD.
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August 30, 2019 |
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ICS SYSTEMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 10, 2019 |
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IFCI FACTORS LIMITED Vs. RAMSARUP INDUSTRIES LIMITED
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August 1, 2019 |
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IFCI FACTORS LTD. Vs. INNOVENTIVE INDUSTRIES LIMITED
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August 7, 2019 |
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IFCI LTD Vs. STATE BANK OF INDIA & ORS
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April 2, 2019 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. JAGJIT KAUR
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August 28, 2019 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. RAHUL KUMAR (CLAIMANT)
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January 30, 2019 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. VIKAS KUMAR @ VICKY & ORS
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March 29, 2019 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. AND ORS. Vs. KISHAN LAL SHARMA AND ORS.
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November 1, 2019 |
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IGNOU Vs. DOMINANT PUBLISHERS AND DISTRIBUTORS
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May 14, 2019 |
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IHHR HOSPITALITY PVT LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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February 19, 2019 |
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IKECHUKWU CHUKWUBUIKEM STANLEY Vs. NARCOTIC CONTROL BUREAU
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February 11, 2019 |
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IL & FS FINANCIAL SERVICES LTD Vs. HARANGI AGRO-FARMS PVT. LTD
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April 4, 2019 |
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IMPROVE VYAPAAR PVT LTD Vs. VVA DEVELOPERS (P) LTD
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August 20, 2019 |
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IMRAN Vs. STATE
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August 22, 2019 |
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IMRAN Vs. STATE (NCT) OF DELHI
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August 27, 2019 |
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IMRAN ALI KHAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
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February 6, 2019 |
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IN MATTER OF Vs. VIPIN KUMAR SAINI
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February 22, 2019 |
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IN MATTER OF Vs. MAHENDER
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October 22, 2019 |
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IN MATTER OF SANDEEP SRIVASTAVA Vs. ELECTION COMMISSION OF INDIA & ANR
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April 26, 2019 |
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IN MATTER OF STATE (GOVT OF NCT OF DELHI) Vs. SHAILESH KUMAR
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April 29, 2019 |
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IN MATTER OF VANGELZ TECHONOLOGIES PVT. LTD. Vs. STATE
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July 26, 2019 |
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IN MATTER OF VIDHATA ELECTRONICS PRIVATE LIMITED Vs. STATE
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March 11, 2019 |
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IN RE Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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January 17, 2019 |
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IN THE MATTER OF SHINSHO K MAC PRECISIONS PARTS
(INDIA) PRIVATE LIMITED Vs. STATE
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April 5, 2019 |
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IN-FER INDIA Vs. B A G FILMS AND MEDIA LTD
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January 10, 2019 |
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July 24, 2019 |
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January 25, 2019 |
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April 5, 2019 |
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February 1, 2019 |
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November 13, 2019 |
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August 5, 2019 |
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September 19, 2019 |
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October 10, 2019 |
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September 17, 2019 |
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July 16, 2019 |
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November 6, 2019 |
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October 16, 2019 |
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March 7, 2019 |
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May 16, 2019 |
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March 27, 2019 |
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September 27, 2019 |
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November 25, 2019 |
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November 1, 2019 |
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July 22, 2019 |
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October 10, 2019 |
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December 10, 2019 |
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July 30, 2019 |
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December 16, 2019 |
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September 3, 2019 |
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January 15, 2019 |
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March 13, 2019 |
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July 31, 2019 |
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May 7, 2019 |
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September 18, 2019 |
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KASHI RAM (DECEASED) Vs. GAON SABHA NASIRPUR
|
August 28, 2019 |
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KASHISH COUNTRY RESORT PVT LTD Vs. BANSAL SALES CORPORATION
|
August 5, 2019 |
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KASHISH JAIN Vs. STATE
|
October 31, 2019 |
|
KASHMIR THOMAS Vs. STATE
|
January 24, 2019 |
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KASHYAPI INFRASTRUCTURE PVT LTD Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
|
November 1, 2019 |
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KATYAN SHIKSHAN SAMITI Vs. UNION OF INDIA
|
August 21, 2019 |
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KATYAN SHIKSHAN SAMITI Vs. UNION OF INDIA
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August 30, 2019 |
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KAUSHAL KISHORE Vs. STATE NCT OF DELHI
|
May 28, 2019 |
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KAUSTAV BARUA Vs. UNIVERSITY OF DELHI AND ANR
|
March 13, 2019 |
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KAVASH KHANNA Vs. FACULTY OF MANAGEMENT STUDIES & ORS
|
September 17, 2019 |
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KAVERDEEP SINGH KHERA Vs. STATE AND ORS.
|
October 30, 2019 |
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KAVITA PRAKASH Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
May 21, 2019 |
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KAVITA YADAV Vs. SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE DEPARTMENT
|
August 19, 2019 |
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KAWALJEET SINGH Vs. STATE
|
July 2, 2019 |
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KENT RO SYSTEMS LTD Vs. NAVEEN MAHAJAN & ANR
|
February 20, 2019 |
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KESHAV BANSAL Vs. NATIONAL TESTING AGENCY AND ORS
|
May 13, 2019 |
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KESHAV DEV Vs. PRINCIPAL COMMR. OF CUS. (PREVENTIVE)
|
February 4, 2019 |
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KEWAL KRISHAN KUMAR Vs. SAMEER BHUTANI RAJEEV KUMAR BATRA
|
July 17, 2019 |
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KHALID KAMAL ALVI Vs. VIJAY KUMAR SACHDEV
|
October 30, 2019 |
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KHAN PAAN VENDORS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
November 4, 2019 |
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KHANDWALA ENTERPRISE PRIVATE LIMITED Vs. UNION OF INDIA
|
November 14, 2019 |
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KHAZANI DEVI EDUCATIONAL SOCIETY Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS
|
January 8, 2019 |
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KHEM CHAND Vs. UOI
|
July 23, 2019 |
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KHEM CHAND Vs. BHAGWATI @ LAXMI & ANR
|
January 22, 2019 |
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KHOSLA TRANSPORT COMPANY Vs. PRAMOD SINGH
|
April 16, 2019 |
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KHUSHI RAM BEHARI LAL Vs. JASWANT SINGH BALWANT SINGH
|
January 21, 2019 |
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KIDDE INDIA Vs. NTPC
|
March 12, 2019 |
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KINGS FURNISHING & SAFE COMPANY Vs. CENTRAL UNIVERSITY OF JHARKHAND
|
February 8, 2019 |
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KIRAN Vs. STATE
|
January 14, 2019 |
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KIRAN BANERJEE Vs. NATIONAL INSURANCE COMPANY
|
July 27, 2019 |
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KIRAN BANERJEE AND ORS. Vs. NATIONAL INSURANCE COMPANY AND ORS.
|
July 29, 2019 |
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KIRAN DEVI Vs. KAPIL
|
July 29, 2019 |
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KIRAN JAIN Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
October 1, 2019 |
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KIRAN KAPOOR Vs. STATE
|
August 20, 2019 |
|
KIRPAL KOHLI Vs. KHAIRATI LAL
|
February 12, 2019 |
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KIRPAL SINGH Vs. COMMISSIONER OF POLICE
|
April 8, 2019 |
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KIRTI ABROL Vs. STATE NCT OF DELHI
|
February 6, 2019 |
|
KIRTI VASHISHT Vs. STATE
|
November 29, 2019 |
|
KISHAN CHAND Vs. CHIEF EXECUTIVE NATIONAL COOPERATIVE UNION OF INDIA
|
September 24, 2019 |
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KISHAN CHAND RATHI Vs. UZMA SAJID
|
November 1, 2019 |
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KISHAN CHAND VERMA Vs. STATE THR C B I
|
July 4, 2019 |
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KISHAN DEVNANI Vs. STATE
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August 26, 2019 |
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KISHAN GUPTA Vs. CHANDER PRABHA
|
November 29, 2019 |
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KISHAN LAL Vs. STATE
|
May 10, 2019 |
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KLJ PLASTICIZERS LIMITED Vs. GOOD-HEALTH AGROTECH PVT LTD
|
August 29, 2019 |
|
KNR-PATEL (JV) Vs. NATIONAL HIGHWAYS AUTHORITY
OF INDIA
|
January 17, 2019 |
|
KOHLI ONE HOUSING & DEVELOPMENT PVT LTD Vs. C S AGARWAL & ORS
|
February 11, 2019 |
|
KOHLI ONE HOUSING & DEVELOPMENT PVT. LTD. Vs. ROCKMAN PROJECTS LTD.
|
July 22, 2019 |
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KOMAL GUPTA AND ORS. Vs. STATE (NCT OF DELHI ) AND ANR
|
December 24, 2019 |
|
KONE ELEVATORS INDIA PVT. LTD. Vs. UNITECH LIMITED
|
September 6, 2019 |
|
KONINLIJKE PHILIPS N V & ANR Vs. AMAZESTORE & ORS
|
April 22, 2019 |
|
KOTAK MAHINDRA BANK LTD Vs. MINISTRY OF LABOUR AND EMPLOYMENT AND ANR
|
January 30, 2019 |
|
KRA INFRASTRUCTURE DEVELOPERS PVT LTD Vs. PRATIBHA- CRFG JV & ANR
|
May 15, 2019 |
|
KRIPA SHANKAR Vs. UNION OF INDIA & ORS
|
March 27, 2019 |
|
KRISH AUTOMOTORS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 16, 2019 |
|
KRISHAN AND ORS Vs. UNION OF INDIA AND ORS
|
February 20, 2019 |
|
KRISHAN DABAS Vs. SAPPHIRE CABLES & SERVICES PVT LTD.
|
August 13, 2019 |
|
KRISHAN DEV Vs. CENTRAL BANK OF INDIA
|
November 21, 2019 |
|
KRISHAN DUTT Vs. STATE
|
November 1, 2019 |
|
KRISHAN GOEL Vs. STATE
|
November 8, 2019 |
|
KRISHAN GOPAL Vs. SURINDER KUMAR CHADHA
|
August 27, 2019 |
|
KRISHAN GOPAL Vs. PARVEEN RAJPUT
|
April 29, 2019 |
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KRISHAN KISHORE AGGARWAL Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
|
April 23, 2019 |
|
KRISHAN KUMAR Vs. UNION OF INDIA
|
October 14, 2019 |
|
KRISHAN KUMAR Vs. SHANTI DEVI
|
November 29, 2019 |
|
KRISHAN KUMAR Vs. STATE
|
May 1, 2019 |
|
KRISHAN KUMAR Vs. DELHI TRANSPORT CORPORATION
|
August 9, 2019 |
|
KRISHAN KUMAR @ PINTU Vs. STATE OF NCT OF DELHI &ORS
|
January 21, 2019 |
|
KRISHAN KUMAR KASHYAP Vs. THE STATESMAN LTD.
|
May 6, 2019 |
|
KRISHAN KUMAR SAINI Vs. RAJINDER KUMAR SAINI
|
October 11, 2019 |
|
KRISHAN KUMAR WADHWA Vs. ARJUN SOM DUTT
|
December 6, 2019 |
|
KRISHAN LAL KUMAR Vs. MEDICAL COUNCIL OF INDIA & ORS
|
February 6, 2019 |
|
KRISHNA Vs. UNION OF INDIA
|
December 17, 2019 |
|
KRISHNA CONSTRUCTION Vs. FAKHRUDDIN MEMORIAL COOPERATIVE GROUP HOUSING SOCIETY (REGD )
|
August 29, 2019 |
|
KRISHNA DEVI Vs. KRISHAN KUMAR SHARMA
|
October 22, 2019 |
|
KRISHNA DEVI & ORS Vs. UNION OF INDIA & ORS
|
January 25, 2019 |
|
KRISHNA GUPTA Vs. RAJINDER NATH
|
December 18, 2019 |
|
KRISHNAGIRI WALLAJAHPET TOLLWAY LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
September 16, 2019 |
|
KRIYAD YOGESH BHANKHARIA Vs. AIR CHIEF MARSHAL BIRENDER SINGH DHANOA
|
February 6, 2019 |
|
KSS-KSSIIPL CONSORTIUM Vs. GAIL INDIA LTD
|
September 30, 2019 |
|
KUANTUM PAPERS LTD Vs. SHREE SWASTIC SALES CORPORATION PVT LTD & ORS
|
February 14, 2019 |
|
KUBER CONSTRUCTION CO. Vs. GOVT. OF NCT OF DELHI
|
April 8, 2019 |
|
KULACHI HANSRAJ MODEL SCHOOL Vs. YASHU SAYAL
|
July 24, 2019 |
|
KULAR CONSTRUCTION LTD Vs. GURNAM SINGH
|
February 7, 2019 |
|
KULBHUSHAN KAKKAR Vs. KAWAL LAL
|
September 26, 2019 |
|
KULDEEP Vs. STATE
|
November 19, 2019 |
|
KULDEEP KAUR (SINCE DECEASED) THROUGH LRS Vs. STATE & ANR
|
January 21, 2019 |
|
KULDEEP RAJ ARORA Vs. ROHTASH KUMAR SEEWAL
|
May 7, 2019 |
|
KULDEEP SINGH Vs. STATE OF NCT OF DELHI
|
May 23, 2019 |
|
KULJEET SINGH UPPAL Vs. STATE ( NCT OF DELHI ) & ANR
|
January 25, 2019 |
|
KULWANT SINGH Vs. DDA
|
April 8, 2019 |
|
KULWINDER SINGH Vs. STATE OF NCT
|
January 24, 2019 |
|
KUMARI SUSHILA YADAV Vs. ATUL CHAUDHARY
|
January 15, 2019 |
|
KUNAL AUTO INDUSTRIES Vs. ROHIT VEDI
|
September 30, 2019 |
|
KUNWAR PAL SINGH Vs. STATE
|
March 28, 2019 |
|
KUNWER SACHDEV Vs. HERO FINCORP LIMITED
|
January 18, 2019 |
|
KURLON LTD Vs. PANAMA POLY PRODUCTS PVT LTD
|
February 6, 2019 |
|
KUSHAL INFRAPROJECT INDUSTRIES INDIA LTD Vs. DALEL SINGH & ANR
|
May 31, 2019 |
|
KUSHAL K RANA Vs. MAKHAN SINGH & ORS
|
May 20, 2019 |
|
KUSUM SINGHAL Vs. BALWANT RAI
|
December 16, 2019 |
|
L AND T HYDROCARBON ENGINEERING LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
|
January 15, 2019 |
|
L N MEDICAL COLLEGE & RESEARCH CENTRE Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE
|
July 29, 2019 |
|
L. R. COLLEGE OF PHARMACY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 9, 2019 |
|
L. S. PADMAKUMAR Vs. UNION OF INDIA
|
August 6, 2019 |
|
LABH CONSTRUCTION & INDUSTRIES LTD Vs. CENTRAL GOVT EMPLOYEES WELFAR HOUSING ORGANISATION
|
July 31, 2019 |
|
LAJPAT RAI GOEL Vs. GOVT OF NCT OF DELHI & ORS
|
May 24, 2019 |
|
LAKHVINDER SINGH Vs. EAST DELHI MUNICIPAL CORPORATION
|
November 28, 2019 |
|
LAKSHMI ENERGY & FOOD LTD Vs. RESERVE BANK OF INDIA & ORS
|
February 6, 2019 |
|
LAKSHYA Vs. STATE
|
February 18, 2019 |
|
LALIT Vs. STATE GOVT NCT OF DELHI
|
July 17, 2019 |
|
LALIT AGRAWAL Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ANR
|
February 11, 2019 |
|
LALIT ALIAS LUCKY Vs. STATE
|
October 9, 2019 |
|
LALIT BATRA Vs. STATE & ANR
|
January 22, 2019 |
|
LALIT BHOLA Vs. STATE
|
July 23, 2019 |
|
LALIT KALA AKADEMI Vs. ANSHUL KUMAR
|
August 23, 2019 |
|
LALIT KUMAR ARYA & ANR Vs. PRABHAT ZARDA FACTORY INTERNATIONAL (NOIDA)
|
March 13, 2019 |
|
LALIT KUMAR RAWAL Vs. REGISTRAR GENERAL HIGH COURT OF DELHI
|
July 2, 2019 |
|
LALIT KUMAR SAXENA Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA
|
April 8, 2019 |
|
LALIT MOHAN MENDIRATTA Vs. GIANINDER MENDIRATTA
|
July 29, 2019 |
|
LALIT SHARMA Vs. ATTAR SINGH
|
February 19, 2019 |
|
LALITA Vs. STATE
|
July 26, 2019 |
|
LALITA & ORS Vs. UNION OF INDIA
|
February 6, 2019 |
|
LALITA SAINI Vs. STATE
|
August 14, 2019 |
|
LAND & BUILDING DEPT, GNCTD Vs. KASTURI
|
August 27, 2019 |
|
LANDBASE INDIA LTD Vs. PRADEEP JAIN
|
August 29, 2019 |
|
LARSEN & TOUBRO Vs. EXPERION DEVELOPERS
|
July 3, 2019 |
|
LARSEN & TOUBRO LIMITED Vs. EXPERION DEVELOPERS PVT. LTD
|
December 3, 2019 |
|
LARSEN & TOUBRO LIMITED Vs. RAIL VIKAS NIGAM LIMITED
|
September 6, 2019 |
|
LAWRENCE MESSY Vs. DIOCESE OF DELHI
|
September 11, 2019 |
|
LAXMAN GUPTA Vs. STATE
|
February 15, 2019 |
|
LAXMAN SINGH Vs. LAND ACQUISITION COLLECTOR/A D M & ORS
|
September 6, 2019 |
|
LAXMI @ MONU Vs. MUKESH RANA & ANR
|
February 7, 2019 |
|
LAXMI AGRO IMPEX INDIA Vs. LADLI INDIA COMMODITIES
|
November 8, 2019 |
|
LAXMI COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
October 1, 2019 |
|
LAXMI DEVI Vs. SURESH MENDIRATTA
|
November 5, 2019 |
|
LAXMI DEVI Vs. SURESH MENDIRATTA
|
December 5, 2019 |
|
LAXMI DEVI Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY & ORS
|
May 6, 2019 |
|
LAXMI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, PREVENTIVE
|
August 6, 2019 |
|
LAXMI NARAYAN AYURVEDIC COLLEGE &
HOSPITAL Vs. UNION OF INDIA & ORS
|
February 19, 2019 |
|
LEASE PLAN INDIA PRIVATE LIMITED Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
September 13, 2019 |
|
LEDVANCE PRIVATE LIMITED Vs. GAIL (INDIA) LIMITED
|
February 28, 2019 |
|
LEKHRAJ Vs. STATE
|
August 21, 2019 |
|
LENNOX JAMES ELLIS Vs. UNION OF INDIA
|
January 8, 2019 |
|
LEO ISPAT LIMITED Vs. RADLAY METAL PRODUCTS PVT LTD
|
March 14, 2019 |
|
LESS THAN EQUALS THREE SERVICES PVT. LTD. Vs. PARAS MEHRA
|
October 11, 2019 |
|
LGF SYSMAC (INDIA) PRIVATE LTD Vs. SHALIMAR ENGINEERS
|
February 6, 2019 |
|
LIBERTY HOUSE GROUP PTE LTD Vs. STATE BANK OF INDIA & ORS
|
February 22, 2019 |
|
LIBRA AUTOMOTIVES PRIVATE LIMITED Vs. BMW INDIA PRIVATE LIMITED AND ORS.
|
July 9, 2019 |
|
LICHEN METALS PRIVATE LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 11, 2019 |
|
LIFESTYLE EQUITIES C V Vs. ROYAL COUNTY OF BERKSHIRE POLO CLUB LTD
|
May 6, 2019 |
|
LINA KHOSLA Vs. STATE OF NCT OF DELHI
|
September 17, 2019 |
|
LIVING MEDIA INDIA LIMITED Vs. DEPUTY LABOUR COMMISSIONER AND ANOTHER
|
May 28, 2019 |
|
LIVING MEDIA INDIA LIMITED Vs. LALLANTOP MEDIA AND ANR
|
February 27, 2019 |
|
LIVING MEDIA INDIA LIMITED & ANR Vs. VIJAYAN MADHAVAN PRAVEEN & ANR
|
April 16, 2019 |
|
LIXIL WINDOW SYSTEM PVT LTD Vs. EAST COAST CONSTRUCTIONS & INDUSTRIES LTD
|
March 12, 2019 |
|
LIYAKAT ALI Vs. UNION OF INDIA AND ORS
|
February 25, 2019 |
|
LIYAKAT ALI Vs. STATE
|
November 18, 2019 |
|
LLOYD INSULATIONS (INDIA) LTD Vs. RITES LIMITED
|
September 23, 2019 |
|
LODGE JUMAN Vs. UNION OF INDIA
|
August 30, 2019 |
|
LOH VANIZYA UDYOG PVT LTD Vs. RICHIE KHOSLA
|
November 13, 2019 |
|
LOK-BETA PHARMACEUTICAL INDIA PVT LTD Vs. UNION OF INDIA AND ORS
|
May 23, 2019 |
|
LOKESH Vs. STATE
|
June 7, 2019 |
|
LOKESH KUMAR Vs. STATE (NCT OF DELHI) & ANR.
|
February 12, 2019 |
|
LOKESH MITTAL Vs. STATE
|
August 6, 2019 |
|
LOPAMUDRA KONWAR BHUYAN Vs. SURAJIT SINGH
|
April 30, 2019 |
|
LOUIS VUITTON MALLETIER Vs. IQBAL SINGH
|
April 3, 2019 |
|
LT. COL. AMIT SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 13, 2019 |
|
LUCKY NOEL Vs. STATE OF DELHI
|
April 5, 2019 |
|
LUPIN LIMITED Vs. UNION OF INDIA
|
May 10, 2019 |
|
LUPIN LIMITED AND ANR Vs. UNION OF INDIA AND ANR
|
February 22, 2019 |
|
LUV KUSH Vs. GOVT OF NCT OF DELHI & ANR
|
February 5, 2019 |
|
M Vs. P B
|
May 20, 2019 |
|
M C D Vs. ITS WORKMEN
|
July 31, 2019 |
|
M K CHABBRA Vs. DAMANJIT KAUR
|
January 7, 2019 |
|
M K SINGH Vs. CHANCELLOR, RASHTRIYA SANSKRIT SANSTHAN & ORS
|
March 27, 2019 |
|
M RAJAMANNAR Vs. VICE CHANCELLOR IGNOU
|
August 1, 2019 |
|
M S Vs. S D
|
April 23, 2019 |
|
M V R INDUSTRY LIMITED Vs. TRIBAL COOPERATIVE MARKETING
|
March 25, 2019 |
|
M. C. JAIN Vs. STATE
|
September 6, 2019 |
|
M.C.D. Vs. MAHESH CHAND
|
October 1, 2019 |
|
M.K. SAINI Vs. INDRAPRASTHA POWER GEN CO. LTD.
|
October 22, 2019 |
|
M/S ANCIENT INFRATECH (PVT ) LTD Vs. M/S NATIONAL BUILDING CONSTRUCTION CORP LTD & ORS
|
July 29, 2019 |
|
M/S HCL INFOSYSTEMS LTD Vs. UNIQUE INDENTIFICATION AUTHORITY OF INDIA
|
September 5, 2019 |
|
M/S LUNAR ELECTRICALS Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD.
|
July 5, 2019 |
|
M/S MAYAR HEALTH RESORTS LTD Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER & RECOVERY OFFICER
|
June 24, 2019 |
|
M/S PSA NITROGEN LIMITED Vs. MAEDA CORPORATION & ORS
|
September 17, 2019 |
|
M/S RADIKAL AGROTECH PVT LTD Vs. IDBI BANK
|
July 1, 2019 |
|
M/S ROOP SAREES & ANR Vs. ATUL KAPOOR & ORS
|
September 2, 2019 |
|
M3M INDIA PVT LTD & ANRINFRABUILD (P) LTD Vs. DINESH SHARMA & ANR
|
September 4, 2019 |
|
MADAN LAL CHOWATIA & ORS Vs. STATE & ANR
|
March 27, 2019 |
|
MADAN MOHAN KHULLAR & CO Vs. ISHWAR SARAN MITTAL
|
August 29, 2019 |
|
MADANJIT KUMAR Vs. J P SINGH & ORS
|
January 23, 2019 |
|
MADHU ARURA Vs. MADAN MOHAN GUPTA
|
February 15, 2019 |
|
MADHU DALELA Vs. UNION OF INDIA
|
July 24, 2019 |
|
MADHUCN PROJECTS LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 29, 2019 |
|
MADHUCN PROJECTS LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 30, 2019 |
|
MADHUCOM PROJECTS LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 24, 2019 |
|
MADINA (UZ) IMPEX Vs. UNION OF INDIA
|
August 5, 2019 |
|
MAFATLAL FINANCE CO. (P.) LTD. Vs. PASUPATI FABRICS LTD.
|
February 28, 2019 |
|
MAHABIR MEHTO Vs. STATE
|
May 30, 2019 |
|
MAHADEV P G COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
May 15, 2019 |
|
MAHANAGAR TELEPHONE NIGAM LTD Vs. RAMDHAN GUPTA AND ANR
|
February 15, 2019 |
|
MAHANAGAR TELEPHONE NIGAM LTD Vs. UNITY BUILDERS
|
April 2, 2019 |
|
MAHARASHTRA HYBRID SEED CO PVT LTD Vs. UNION OF INDIA & ANR
|
January 7, 2019 |
|
MAHATMA MAHTO Vs. NEW DELHI MUNICIPAL COUNCIL PALIKA KENDRA, NEW DELHI
|
January 21, 2019 |
|
MAHAVIR SINGH Vs. STATE (NCT) OF DELHI & ORS
|
February 6, 2019 |
|
MAHAVIR SINGH Vs. S C SHARMA
|
May 7, 2019 |
|
MAHBOOB & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
January 11, 2019 |
|
MAHEEP KUMAR MEENA Vs. STATE
|
September 11, 2019 |
|
MAHENDAR KUMAR Vs. B.L SAINI
|
December 24, 2019 |
|
MAHENDER Vs. STATE
|
October 22, 2019 |
|
MAHENDER Vs. STATE
|
May 31, 2019 |
|
MAHENDER KEHAR Vs. SKYLAND BUILDERS PVT LTD & ORS
|
March 29, 2019 |
|
MAHENDER KUMAR Vs. LT GOVERNOR OF DELHI
|
July 18, 2019 |
|
MAHENDER PRATAP SINGH Vs. GOVT OF NCT OF DELHI & ORS
|
January 11, 2019 |
|
MAHENDER SINGH Vs. STATE OF DELHI
|
March 26, 2019 |
|
MAHENDER SINGH Vs. LAND ACQUISITION COLLECTOR
|
February 19, 2019 |
|
MAHENDER YADAV : HARSH KUMAR AGARWAL : CHAUDHARY KISHAN CHAND & SONS (HUF) : RAGHUBIR SARAN CHARITABLE TRUST Vs. UOI : RAYMOND LTD.
|
January 7, 2019 |
|
MAHENDERA VERMA Vs. SURESH T KILACHAND
|
July 18, 2019 |
|
MAHER ELAHI Vs. RUBANA HAROON
|
October 21, 2019 |
|
MAHESH Vs. STATE (NCT DELHI) & ANR
|
January 11, 2019 |
|
MAHESH Vs. STATE (GOVT OF NCT OF DELHI)
|
May 22, 2019 |
|
MAHESH CHAUDHRI Vs. IMV INDIA PVT. LTD.
|
July 29, 2019 |
|
MAHESH KUMAR GUPTA Vs. UNION OF INDIA & ANR
|
February 6, 2019 |
|
MAHESH KUMAR SHARMA Vs. SAHARA INDIA PARIWAR
|
January 14, 2019 |
|
MAHESH RAI Vs. STATE GOVT OF NCT OF DELHI
|
May 13, 2019 |
|
MAHESHWARI MINING & ENERGY PVT LTD Vs. MINISTRY OF NEW & RENEWABLE ENERGY & ANR
|
February 22, 2019 |
|
MAHESHWARI PHARMACEUTICALS (INDIA) LIMITED Vs. GOVERNMENT OF NCT OF DELHI
|
November 7, 2019 |
|
MAHINDER Vs. STATE (NCT OF DELHI)
|
August 8, 2019 |
|
MAHINDER KUMAR & ORS Vs. BAL KISHAN & ORS
|
January 15, 2019 |
|
MAHINDRA AND MAHINDRA LIMITED Vs. NORTH DELHI MUNICIPAL CORPORATION
|
October 1, 2019 |
|
MAHINDRA ELECTRIC MOBILITY LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
April 10, 2019 |
|
MAHIPAL Vs. RAJESH KUMARI
|
May 8, 2019 |
|
MAHIPAL SINGH Vs. JAI PAL SINGH & ORS
|
January 9, 2019 |
|
MAHMOOD ASAD MADANI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 11, 2019 |
|
MAHUA MOITRA Vs. STATE
|
October 17, 2019 |
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MAKE MY TRIP (INDIA) PRIVATE LIMITED Vs. MAKE MY TRAVEL (INDIA) PRIVATE LIMITED
|
October 18, 2019 |
|
MAKEMY TRIP (INDIA) PRIVATE LIMITED Vs. PRAVASI GUIDE PRIVATE LIMITED & ORS
|
March 19, 2019 |
|
MAKEMY TRIP (INDIA) PRIVATE LIMITED Vs. MAKE MY HAPPY JOURNEY
|
February 8, 2019 |
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MALA SINGH CHAWLA Vs. RAHUL CHAWLA
|
February 6, 2019 |
|
MALKHAN SINGH Vs. FINANCIAL COMMISSIONER
|
August 21, 2019 |
|
MALKIAT SINGH & SONS Vs. COMMISSIONER TRADE & TAXES & ANR
|
May 21, 2019 |
|
MALKIT SINGH BAMRHA Vs. UNION OF INDIA & ORS
|
February 5, 2019 |
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MALLARIKA SINHA ROY AND ORS Vs. JAWAHARLAL NEHRU UNIVERSITY AND ORS
|
February 27, 2019 |
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MALLCOM (INDIA) LIMITED & ANR Vs. RAKESH KUMAR & ORS
|
March 19, 2019 |
|
MALLCOM (INDIA) LIMITED & ANR Vs. RAKESH KUMAR & ORS
|
January 17, 2019 |
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MALVINDER SINGH Vs. GOVIND BALLABH BHAGAT
|
August 19, 2019 |
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MAMTA Vs. STATE
|
September 3, 2019 |
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MAN MOHAN Vs. RAVINDER KAUR
|
August 27, 2019 |
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MAN MOHAN Vs. RAVINDER KAUR
|
August 27, 2019 |
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MAN MOHAN PANDEY Vs. BHARAT ELECTRONICS LIMITED
|
July 31, 2019 |
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MAN MOHAN PANDEY Vs. BHARAT ELECTRONICS LIMITED
|
October 9, 2019 |
|
MAN SINGH Vs. DDA
|
August 2, 2019 |
|
MAN SINGH Vs. RELIANCE INTEGRATED SERVICES PVT LTD
|
December 5, 2019 |
|
MANAGEMENT OF BIRLA TE Vs. CHUNNI LAL
|
November 15, 2019 |
|
MANAGER, GEETA BAL BHARTI SR. SEC. SCHOOL Vs. RAMESH CHANDER DUBEY
|
September 4, 2019 |
|
MANGALORE REFINERY & PETROCHEMICALS LTD Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL & ANR
|
January 24, 2019 |
|
MANGHU LAL & SON Vs. BANARSI LAL
|
November 5, 2019 |
|
MANGT. OF BIRLA TEXTILES Vs. RAM SWAROOP
|
November 19, 2019 |
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MANI DEVI Vs. SUNIL KUMAR
|
April 23, 2019 |
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MANIKA TRIPATHY PANDEY Vs. S.C. PHOGAT
|
April 2, 2019 |
|
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. UNION OF INDIA & ANR
|
April 8, 2019 |
|
MANISH Vs. STATE
|
May 22, 2019 |
|
MANISH CHAUDHARY Vs. STATE
|
May 23, 2019 |
|
MANISH CHOPRA & ORS Vs. STATE & ANR
|
January 11, 2019 |
|
MANISH DIVEDI Vs. JYOTSANA
|
October 10, 2019 |
|
MANISH KUMAR MAHOR Vs. STATE
|
May 16, 2019 |
|
MANISH KUMAR MATHUR Vs. STATE
|
October 30, 2019 |
|
MANISH KUMAR SHARMA Vs. STATE
|
January 23, 2019 |
|
MANISH SHARMA Vs. STATE
|
July 3, 2019 |
|
MANISH SHARMA Vs. LT GOVERNOR
|
August 28, 2019 |
|
MANISHA Vs. GOVT. OF NCT OF DELHI
|
April 11, 2019 |
|
MANISHA Vs. STATE & ANR
|
February 13, 2019 |
|
MANISHA ARORA Vs. PRAVEEN KUMAR
|
February 8, 2019 |
|
MANISHA PRIYADARSHINI Vs. SRI AUROBINDO COLLEGE
|
August 20, 2019 |
|
MANISHA RANI Vs. INTER-UNIVERSITY ACCELERATOR CENTRE & ORS
|
May 29, 2019 |
|
MANJARI BAKSHI Vs. STATE
|
December 23, 2019 |
|
MANJEET SINGH Vs. RAKESH BILLA
|
February 25, 2019 |
|
MANJEET SINGH Vs. STATE N. C. T.
|
August 13, 2019 |
|
MANJINDER SINGH SIRSA Vs. GOVT. OF NCT
|
July 31, 2019 |
|
MANJIT KAUR Vs. GURU SINGH SABHA KHALSA
|
September 30, 2019 |
|
MANJIT SINGH Vs. VIRENDRA SINGH
|
October 30, 2019 |
|
MANJIT SINGH Vs. VIRENDRA SINGH
|
October 30, 2019 |
|
MANJU CHOUDHARY Vs. SUDESH LAMBA & ORS
|
March 18, 2019 |
|
MANJU JAIN & ANR Vs. BANK OF BARODA & ORS
|
April 1, 2019 |
|
MANJU SHARMA Vs. VIPIN
|
July 1, 2019 |
|
MANJU SINGH Vs. STATE
|
November 19, 2019 |
|
MANJU SINGHAL Vs. STATE OF DELHI
|
December 16, 2019 |
|
MANJU SIPAYYA Vs. DIRECTORATE OF EDUCATION
|
November 4, 2019 |
|
MANKIND PHARMA LIMITED Vs. LEE PHARMACEUTICALS OF LEE HOUSE
|
July 12, 2019 |
|
MANMEET SINGH Vs. DELHI HIGH COURT THROUGH REGISTRAR GENERAL
|
March 13, 2019 |
|
MANMOHAN SHARMA Vs. STATE
|
December 6, 2019 |
|
MANMOHAN SINGH KOCHHAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
April 9, 2019 |
|
MANMOHAN SINGH NARULA Vs. SPEAKER, LOK SABHA
|
July 8, 2019 |
|
MANMOHAN SINGH NARULA Vs. SPEAKER, LOK SABHA
|
August 8, 2019 |
|
MANNU Vs. STATE
|
May 27, 2019 |
|
MANNU ARORA Vs. STATE
|
October 16, 2019 |
|
MANOJ KUMAR Vs. UNION OF INDIA & ORS
|
March 25, 2019 |
|
MANOJ KUMAR Vs. STATE
|
March 12, 2019 |
|
MANOJ KUMAR Vs. GOVT OF NCT DELHI
|
August 19, 2019 |
|
MANOJ KUMAR AND ANR Vs. GOVT OF NCT DELHI AND ORS
|
April 3, 2019 |
|
MANOJ KUMAR GUPTA Vs. UNION OF INDIA AND ORS
|
March 13, 2019 |
|
MANOJ KUMAR JAIN Vs. GOVT. OF NCT OF DELHI
|
November 5, 2019 |
|
MANOJ KUMAR PRUTHI Vs. MAGMA HOUSING FINANCE
|
October 11, 2019 |
|
MANOJ KUMAR SINGH Vs. UNION OF INDIA & ORS
|
January 8, 2019 |
|
MANOJ SHANKAR Vs. UNION OF INDIA AND ORS
|
January 16, 2019 |
|
MANORANJAN TV Vs. NEERAJ SINGH RAHTOR & ANR
|
February 13, 2019 |
|
MANVEER SINGH Vs. MOHAN NURSING HOME AND HOSPITAL
|
December 12, 2019 |
|
MANYA EDUCATION PRIVATE LIMITED Vs. AMIT MATHUR
|
July 12, 2019 |
|
MAPLE LOGISTICS PRIVATE LIMITED Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
|
October 14, 2019 |
|
MARK SPLENDOUR NONWOVENS PVT. LTD. Vs. DEPUTY COMMR. CENTRAL EXCISE
|
August 9, 2019 |
|
MARUSHA ENGINEERS & DEVELOPERS PVT LTD. Vs. DELHI DEVELOPMENT AUTHORITY
|
September 16, 2019 |
|
MARUTI SUZUKI INDIA LIMITED Vs. MOTO DRIVE PRIVATE LIMITED
|
December 13, 2019 |
|
MASCOT ENGINEERING COMPANY LTD Vs. EASTERN MEDIKIT LTD
|
March 20, 2019 |
|
MASTER ADITYA SINGH Vs. ST MARKS SR SECONDARY SCHOOL & ANR
|
May 21, 2019 |
|
MASTER CHANKAYA Vs. STATE
|
September 12, 2019 |
|
MASTER LALIT KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 15, 2019 |
|
MASTER SINGHAM Vs. DIRECTORATE OF EDUCATION
|
January 7, 2019 |
|
MASTER UTKARSH RAJ THR Vs. HIS MOTHER
& NATURAL GUARDIAN SANGITA
|
January 15, 2019 |
|
MASTER VISHAL KUMAR (MINOR) Vs. EMPLOYEES STATE INSURANCE
|
April 16, 2019 |
|
MASYC PROJECTS PVT. LTD. Vs. NILACHAL IRON AND POWER LTD.
|
October 24, 2019 |
|
MATA RAM RAKHI MANDIR (TRUST/SAMITI) Vs. SANIA NISHA
|
May 15, 2019 |
|
MATHEWS J NEDUMPARA AND ORS Vs. FALI S NARIMAN AND ORS
|
March 6, 2019 |
|
MATRIX INFOSOFT PVT LTD Vs. PLANMAN TEHNOLOGIES (INDIA) PVT
LTD
|
January 16, 2019 |
|
MATTER OF Vs. ANUPAMA BANSAL
|
May 31, 2019 |
|
MATTER OF MULTI IMPRESSION
CARBONS PRIVATE LTD Vs. STATE
|
February 1, 2019 |
|
MATTER OF OMJEE TEXFAB PRIVATE LIMITED Vs. STATE
|
January 22, 2019 |
|
MATTER OF SACHIN JINDAL Vs. STATE
|
September 18, 2019 |
|
MAX HEALTHCARE INSTITUTE LTD Vs. SAHRUDYA HEALTH CARE PVT LTD
|
July 4, 2019 |
|
MAX VENTURES INVESTMENTS HOLDINGS PVT LTD (FORMERLY KNOWN AS DYNAVEST INDIA PVT LTD) Vs. INCOME TAX OFFICER & ANR
|
March 27, 2019 |
|
MAYA DEVI Vs. MAHESH KUMAR
|
October 23, 2019 |
|
MAYA DEVI Vs. STATE
|
November 6, 2019 |
|
MAYA DEVI Vs. RITIKA
|
November 1, 2019 |
|
MAYANK SINGHVI Vs. STATE
|
July 1, 2019 |
|
MAYUR JETHANI Vs. STATE
|
September 11, 2019 |
|
MAYUR SEEDS CORPORATION & AGRITECH Vs. NATIONAL SEEDS CORPORATION LIMITED
|
April 15, 2019 |
|
MBL INFRASTRUCTURES LTD. Vs. RITES LIMITED
|
September 6, 2019 |
|
MCD Vs. ANIL GUPTA
|
August 8, 2019 |
|
MD MUSLIM Vs. STATE
|
August 29, 2019 |
|
ME N MOMS PRIVATE LIMITED Vs. SANDEEP GUPTA
|
July 29, 2019 |
|
MECAMIDI S A Vs. FLOVEL MG HOLDINGS PRIVATE LIMITED
|
July 30, 2019 |
|
MEDICAL COUNCIL OF INDIA Vs. SANGEETA SHARMA AND ANR
|
April 29, 2019 |
|
MEDICURA CHEMISTS Vs. SATWANT KAUR
|
September 11, 2019 |
|
MEDIRAD TECH INDIA LIMITED & ANR Vs. TECHNOLOGY DEVELOPMENT BOARD
|
May 2, 2019 |
|
MEENA DABAS Vs. STATE (NCT OF DELHI)
|
October 22, 2019 |
|
MEENA DAYAL Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
|
April 12, 2019 |
|
MEENA OBEROI Vs. CAMBRIDGE FOUNDATION SCHOOL
|
December 5, 2019 |
|
MEENA SHARMA Vs. SEEMA
|
November 28, 2019 |
|
MEENAKSHI Vs. RANJEET (RELIANCE GENERAL INSURANCE CO. LTD.)
|
November 5, 2019 |
|
MEENAKSHI PURIA Vs. ARUN JAIN
|
March 20, 2019 |
|
MEERA DEVI Vs. STATE
|
November 22, 2019 |
|
MEERA GIRI Vs. WAHID
|
July 29, 2019 |
|
MEERA GOYAL Vs. STATE, NCT OF DELHI & ORS
|
March 15, 2019 |
|
MEERA SAHNI Vs. GOVERNMENT OF NCT OF DELHI
|
July 9, 2019 |
|
MEGA MEDIA SOLUTIONS Vs. COMMISSIONER TRADE & TAXES
|
July 17, 2019 |
|
MEGHNA GROVER Vs. AMIT GROVER
|
September 30, 2019 |
|
MEHRA COSMETICS Vs. RAM KUMAR GULATI
|
November 1, 2019 |
|
MEINHARDT SINGAPORE PTE LTD Vs. COMMI OF SERVICE TAX
|
January 21, 2019 |
|
MELA RAM MALHOTRA Vs. KRISHAN KUMAR SACHAN
|
May 21, 2019 |
|
MEP INFRASTRUCTURE DEVELOPERS LTD Vs. SDMC
|
November 26, 2019 |
|
MERA BABA INFRASTRUCTURE PVT LTD Vs. CHAILU
|
November 1, 2019 |
|
MERCK SHARP & DOHME CORP Vs. SANJEEV GUPTA
|
November 18, 2019 |
|
MERITTRAC SERVICES PVT LTD Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
May 22, 2019 |
|
MEWA LAL PAL AND ANR Vs. UNION OF INDIA AND ANR
|
January 25, 2019 |
|
MF BUILDCON PVT LTD Vs. ANJALI
|
May 2, 2019 |
|
MICKEY Vs. STATE
|
January 16, 2019 |
|
MICRO LABS LIMITED Vs. DRUGS CONTROLLER GENERAL OF INDIA & ANR
|
February 13, 2019 |
|
MICROMAX INFORMATICS LIMITED Vs. TELEFONAKTIEBOLGET L M ERICSSON
|
April 23, 2019 |
|
MICROMAX INFORMATICS LIMITED Vs. SHIVI ENTERPRISES
|
December 9, 2019 |
|
MIHIR SATTAVAN Vs. UNIVERSITY OF DELHI
|
October 18, 2019 |
|
MILAN UPADHYAY Vs. STATE
|
January 31, 2019 |
|
MILLENNIUM AUTOMATION & SYSTEMS LTD Vs. CELKON IMPEX PVT LTD & ORS
|
January 15, 2019 |
|
MINISTRY OF EXTERNAL AFFAIRS Vs. RAJENDER SINGH
|
May 30, 2019 |
|
MINISTRY OF HEALTH AND FAMILY WELFARE Vs. HOSMAC PROJECTS DIVISION OF HOSMAC INDIA PVT. LTD
|
September 12, 2019 |
|
MINISTRY OF ROAD TRANSPORT Vs. L&T TRANSPORTATION INFRASTRUCTURE LTD
|
October 11, 2019 |
|
MINISTRY OF YOUTH AFFAIRS Vs. SWISS TIMING LTD
|
October 21, 2019 |
|
MINISTRY OF YOUTH AFFAIRS & SPORTS Vs. SWISS TIMING LTD.
|
July 25, 2019 |
|
MINOR P REPRESENTED BY Vs. HER FATHER
|
January 28, 2019 |
|
MINOR X Vs. STATE
|
July 4, 2019 |
|
MISTER Vs. STATE
|
April 12, 2019 |
|
MITHLESH KUMAR Vs. SUBHASH CHANDRA TRIPATHI
|
November 13, 2019 |
|
MMTC LIMITED Vs. KARAM CHAND THAPAR & BROS (COAL SALES) LTD.
|
February 25, 2019 |
|
MMTC LIMITED Vs. KARAM CHAND THAPAR & BROS
|
March 25, 2019 |
|
MMTC LTD. Vs. GLITTER OVERSEAS
|
September 4, 2019 |
|
MODERN CHILD PUBLIC SR. SEC. SCHOOL Vs. UMESH GAUBA
|
August 7, 2019 |
|
MODICARE LIMITED Vs. GAUTAM BALI
|
September 23, 2019 |
|
MOETS CATERING SERVICES Vs. AMBEDKAR INTERNATIONAL CENTER
|
December 12, 2019 |
|
MOETS CATERING SERVICES Vs. AMBEDKAR INTERNATIONAL CENTER
|
January 12, 2019 |
|
MOHAMMAD ISRAR KHAN Vs. UNION OF INDIA
|
December 11, 2019 |
|
MOHAN BUILDMART P. LTD Vs. HITESH KUMAR
|
February 6, 2019 |
|
MOHAN BUILDMART PVT LTD Vs. HITESH KUMAR
|
February 1, 2019 |
|
MOHAN KABIRA Vs. GOVT OF NCT OF DELHI & ANR
|
March 13, 2019 |
|
MOHAN KUKREJA Vs. STATE GOVT OF NCT OF DELHI & ANR
|
January 8, 2019 |
|
MOHAN LAL Vs. G N C T OF DELHI AND ANR
|
January 23, 2019 |
|
MOHAN LAL BAJAJ Vs. STATE GNCT OF DELHI & ORS
|
January 28, 2019 |
|
MOHAN LAL SETH CHARITABLE TRUST Vs. M/S EMSON
|
March 18, 2019 |
|
MOHAN SINGH Vs. STATE ( GOVT OF NCT DELHI)
|
March 27, 2019 |
|
MOHAR SINGH Vs. UNION OF INDIA
|
August 5, 2019 |
|
MOHD AHSON INFRA PVT. LTD. Vs. UNION OF INDIA
|
May 15, 2019 |
|
MOHD ANIS Vs. STATE
|
August 27, 2019 |
|
MOHD ANWAR Vs. STATE
|
May 16, 2019 |
|
MOHD ARSHAD MALIK Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
|
September 23, 2019 |
|
MOHD ASIPH SHAHID ALI Vs. UNIVERSITY OF DELHI
|
December 16, 2019 |
|
MOHD ASLAM AND ORS Vs. JAMILA BEGUM ORS
|
May 2, 2019 |
|
MOHD AZIM Vs. STATE
|
April 24, 2019 |
|
MOHD AZIZ Vs. RIYAZUDDIN
|
November 5, 2019 |
|
MOHD CHAND Vs. STATE
|
July 4, 2019 |
|
MOHD IQBAL Vs. MOHD AWALIN
|
September 20, 2019 |
|
MOHD ISMAIL Vs. SAEEDUDDIN
|
November 7, 2019 |
|
MOHD JAVED & ANR Vs. UNION OF INDIA & ANR
|
May 28, 2019 |
|
MOHD KAFIL Vs. STATE OF DELHI & ANR
|
January 10, 2019 |
|
MOHD KHADIM HUSSAIN Vs. STATE
|
September 17, 2019 |
|
MOHD MEHTAB ALAM Vs. UNIVERSITY OF DELHI AND ORS
|
April 2, 2019 |
|
MOHD RAFAT KHAN Vs. TECHINFO SOLUTIONS PVT LTD
|
May 13, 2019 |
|
MOHD RASHEED & ORS Vs. STATE & ANR
|
September 4, 2019 |
|
MOHD RIAZUDDIN Vs. STATE OF NCT OF DELHI
|
July 8, 2019 |
|
MOHD SALEEM QURAISHI & ANR Vs. N K SOMANI & ANR
|
May 15, 2019 |
|
MOHD SHAHRUKH Vs. STATE GOVT OF NCT OF DELHI
|
May 31, 2019 |
|
MOHD SHOKEEN Vs. SHAHIDA BEGUM
|
September 25, 2019 |
|
MOHD TALIB Vs. DELHI DEVELOPMENT AUTHORITY
|
July 23, 2019 |
|
MOHD TASLEEM SIDDIQUI Vs. STATE OF NCT OF DELHI
|
July 2, 2019 |
|
MOHD YUNUS Vs. STATE
|
November 8, 2019 |
|
MOHD YUSUF Vs. STATE & ANR
|
January 7, 2019 |
|
MOHD. AJEEM Vs. STATE GOVT. OF NCT OF DELHI
|
November 1, 2019 |
|
MOHD. NAZIM Vs. STATE
|
April 23, 2019 |
|
MOHD. RIYAZ Vs. GNCT OF DELHI
|
May 7, 2019 |
|
MOHD. TAHIR Vs. KHWAJA SYED MOHD MEHDI NIZAMI
|
September 2, 2019 |
|
MOHD.NIYAZ ALAM Vs. STATE
|
November 22, 2019 |
|
MOHINDER JEET SINGH Vs. BMW INDIA PVT LTD
|
September 2, 2019 |
|
MOHINDER SINGH Vs. OM PRAKASH GAHLOT & ORS
|
April 22, 2019 |
|
MOHINISH SHARMA Vs. UNIVERSITY OF DELHI AND ORS
|
May 20, 2019 |
|
MOHIT AHLAWAT Vs. UNION OF INDIA
|
December 9, 2019 |
|
MOHIT RAJORA Vs. STATE
|
May 31, 2019 |
|
MOHIT SHARMA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
July 31, 2019 |
|
MOHIT SHARMA& ORS Vs. STATE (NCT OF DELHI) & ANR
|
March 7, 2019 |
|
MOHIT WADHWA AND ORS Vs. PRINCIPAL ARYABHATTA COLLEGE
& ANR
|
February 19, 2019 |
|
MOHSIN KHAN Vs. NATIONAL BOARD OF EXAMINATIONS & ANR
|
January 10, 2019 |
|
MOKSH DHAM SEWA VIKAS SAMITI(REGD ) & ANR Vs. ASHOK SHARMA & ORS
|
May 15, 2019 |
|
MOMEEN Vs. STATE
|
November 25, 2019 |
|
MONA NANDA Vs. STATE NCT OF DELHI
|
November 25, 2019 |
|
MONGIA REALTY & BUILDWELL PVT LTD Vs. MANIK SETHI
|
September 4, 2019 |
|
MONICA ANAND KUMAR Vs. UNION OF INDIA
|
July 17, 2019 |
|
MONIKA HURT Vs. KANWAL KISHORE MANCHANDA & ORS
|
March 12, 2019 |
|
MONIKA WADHWA Vs. HIGH COURT OF DELHI
|
August 14, 2019 |
|
MONOPOLY CARRIERS & CARGO PVT LTD Vs. UNION OF INDIA AND ORS
|
January 28, 2019 |
|
MONU Vs. STATE
|
March 6, 2019 |
|
MONU KAPOOR Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
December 11, 2019 |
|
MONU KUMARI Vs. STAFF SELECTION COMMISSION AND ORS
|
April 3, 2019 |
|
MONU RAJPUT Vs. STATE
|
July 12, 2019 |
|
MONU SHARMA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
May 31, 2019 |
|
MOOL CHAND Vs. UNION OF INDIA & ORS
|
January 17, 2019 |
|
MORAL ALLOYS PRIVATE LTD. Vs. COMMISSIONER OF TRADE & TAXES
|
August 13, 2019 |
|
MOREPEN LABORATORIES LTD. Vs. STATE
|
February 27, 2019 |
|
MORGAN SECURITIES & CREDITS PVT LTD Vs. VIDEOCON INDUSTRIES LTD
|
August 28, 2019 |
|
MORGAN TECTRONICS LTD Vs. UNION OF INDIA & ORS
|
April 22, 2019 |
|
MOSER BAER SOLAR LIMITED Vs. MINISTRY OF ELECTRONICS & INFORMATION TECHNOLOGY
|
February 25, 2019 |
|
MOTI LAL DAGA Vs. GOVT OF NCT OF DELHI
|
August 1, 2019 |
|
MOTILAL OSWAL SECURITIES LTD. Vs. RAKSHAK KAPOOR
|
November 26, 2019 |
|
MR. MAQSOOD AHMAD KHAN Vs. STATE
|
November 22, 2019 |
|
MRF LIMITED Vs. METRO TYRES LIMITED
|
July 1, 2019 |
|
MRIGENDRA PRITAM VIKRAM SINGH STEINER AND ORS Vs. JASWINDER SINGH AND ORS
|
January 10, 2019 |
|
MRINALINI SINGH AND ANOTHER Vs. BRIGADIER BALWANT DAHIYA TRUST & ORS
|
January 7, 2019 |
|
MSK PROJECTS INDIA LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF
INDIA AND ANR
|
January 31, 2019 |
|
MUHAMMAD AJMAL Vs. DELHI WAQF BOARD
|
November 22, 2019 |
|
MUJIBUR REHMAN Vs. STATE
|
March 28, 2019 |
|
MUKANDI LAL Vs. UOI
|
May 28, 2019 |
|
MUKESH AGENCIES Vs. COMMISSIONER, TRADE & TAXES
|
July 25, 2019 |
|
MUKESH AGGARWAL Vs. STATE (NCT OF DELHI) & ORS
|
January 28, 2019 |
|
MUKESH GARG Vs. STATE OF NCT DELHI
|
January 7, 2019 |
|
MUKESH GUPTA Vs. STATE OF DELHI
|
October 18, 2019 |
|
MUKESH KAPIL Vs. RANJEET TOWERS (INDIA) PVT LTD & ANR
|
February 13, 2019 |
|
MUKESH KUMAR SHARMA Vs. GOVT OF NCT OF DELHI
|
August 21, 2019 |
|
MUKESH KUMAR SONI Vs. STATE (NCT) OF DELHI
|
August 5, 2019 |
|
MUKESH KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
July 16, 2019 |
|
MUKESH MANN Vs. STATE GOVT OF NCT OF DELHI
|
August 8, 2019 |
|
MUKESH THAKUR Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
August 20, 2019 |
|
MUKTABEN M. MASHRU Vs. STATE OF NCT OF DELHI
|
November 29, 2019 |
|
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O.P. BANSAL Vs. UNION BANK OF INDIA
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April 20, 2019 |
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O.P. GUPTA Vs. DEEPAK GUPTA
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August 14, 2019 |
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OBEROI APARTMENTS OWNERS ASSOCIATION Vs. NORTH DELHI MUNICIPAL CORPORATION
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April 16, 2019 |
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ODEON BUILDERS PVT. LTD. Vs. NBCC (INDIA) LIMITED FORMERLY
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October 31, 2019 |
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OETKER INDIA PVT LTD Vs. VIRAJ BAHL & ORS
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January 15, 2019 |
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OIL AND NATURAL GAS CORPORATION Vs. SANTOSH KUMAR SHARMA & ORS
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January 18, 2019 |
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OIL AND NATURAL GAS CORPORATION LTD. Vs. JOINT VENTURE OF M/S SAI RAMA ENGINEERING ENTERPRISES
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October 1, 2019 |
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OIL INDUSTRY DEVELOPMENT BOARD Vs. GODREJ & BOYCE MFG CO LTD
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September 16, 2019 |
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OJASVI SHARMA Vs. UNION OF INDIA
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July 23, 2019 |
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OLIVE GREEN FARMS PVT. LTD. Vs. VIKRANT SETH
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October 15, 2019 |
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OM PAL SINGH Vs. L I C OF INDIA
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August 21, 2019 |
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OM PARKASH (DECEASED) THR LRS. Vs. GHAYASUDDIN
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November 18, 2019 |
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OM PARKASH AND ANR Vs. UNION OF INDIA AND ORS
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February 7, 2019 |
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OM PARKASH JATAV Vs. SUBHASH CHAND JAIN
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February 27, 2019 |
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OM PRAKASH Vs. STATE
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April 4, 2019 |
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OM PRAKASH Vs. AMIT CHOUDHARY
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July 25, 2019 |
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OM PRAKASH Vs. IOCL OFFICERS WELFARE SOCIETY & ANR
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January 11, 2019 |
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OM PRAKASH Vs. UNION OF INDIA
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November 21, 2019 |
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OM PRAKASH AGGARWAL Vs. RAJ KUMAR MITTAL
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February 28, 2019 |
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OM PRAKASH BHARDWAJ Vs. NITYANAND BHARADWAJ
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July 2, 2019 |
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OM PRAKASH CHAUHAN (SINCE DECEASED) THR LRS. Vs. UNION OF INDIA
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February 25, 2019 |
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OM PRAKASH CHAUTALA Vs. STATE
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December 18, 2019 |
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OM PRAKASH CHOPRA & ORS Vs. STATE BANK OF INDIA
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January 14, 2019 |
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OM PRAKASH DARAL Vs. YUNUS ALI & ANR
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April 1, 2019 |
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OM PRAKASH PURI Vs. ANITA ARORA
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October 31, 2019 |
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OM PRAKASH SINGH Vs. STATE (GOVT. OF NCT) OF DELHI
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April 11, 2019 |
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OM PRAKASH SINGH Vs. GOVT OF NCT OF DELHI
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December 2, 2019 |
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OMAXE BUILDHOME LIMITED Vs. UNION OF INDIA AND ANR
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February 19, 2019 |
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OMBIR Vs. HONBLE LT GOVERNOR OF NCT OF DELHI
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October 10, 2019 |
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October 30, 2019 |
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ONGC PETRO ADDITIONS LIMITED Vs. TECNIMONT S P A
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July 1, 2019 |
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ONYX THERAPEUTICS, INC Vs. UNION OF INDIA & ORS
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February 22, 2019 |
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ORIENAL INSURANCE CO LTD Vs. SHAKUNTLA
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April 15, 2019 |
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ORIENT MICRO ABRASIVES LIMITED Vs. UNION OF INDIA
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November 27, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. MASTER AARAV BHARGAVA & ORS
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August 29, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. ANITA & ORS
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September 24, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. AMARJEET KAUR & ORS
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February 14, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. AMIR S/O VAHID KHAN
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February 18, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. KAHKASHAN NAQUI
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February 11, 2019 |
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ORIENTAL INSURANCE CO LTD. Vs. SANU BALA
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August 30, 2019 |
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ORIENTAL INSURANCE CO LTDKUMAR Vs. SUNITA
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April 23, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. KIRAN DEVI
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July 5, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. DEV KARAN
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August 8, 2019 |
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ORIENTAL INSURANCE CO.LTD Vs. KUSUM
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December 12, 2019 |
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ORIENTAL INSURANCE COMPANY LTD Vs. JITENDER KUMAR VERMA
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January 10, 2019 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. MADHU BALA AND ORS.
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April 10, 2019 |
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OSHIHAMA Vs. DELHI POLICE
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August 8, 2019 |
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OSWAL AGRO MILLS LTD Vs. OSWAL WOOLLEN MILLS LTD
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July 17, 2019 |
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OSWAL WOOLLEN MILLS Vs. UNION OF INDIA
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February 14, 2019 |
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OXBRIDGE ASSOCIATES LIMITED Vs. ATUL KUMRA
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October 21, 2019 |
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P C JEWELLER LTD Vs. NATIONAL INSURANCE COMPANY LIMITED
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February 22, 2019 |
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P C SEKHAR Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ORS
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January 18, 2019 |
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September 30, 2019 |
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P K GUPTA Vs. DELHI MEDICAL COUNCIL & ANR
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February 15, 2019 |
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P N Vs. G G
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March 19, 2019 |
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P RAJA Vs. STATE
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July 18, 2019 |
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P S RAJPUT Vs. UNION OF INDIA AND ORS
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February 12, 2019 |
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P SREE KRISHNA Vs. AIRPORTS AUTHORITY OF INDIA
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August 1, 2019 |
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P. CHIDAMBARAM Vs. CENTRAL BUREAU OF INVESTIGATION
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August 20, 2019 |
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P. CHIDAMBARAM Vs. DIRECTORATE OF ENFORCEMENT
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November 15, 2019 |
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P. K. SETH Vs. STATE (NCT) OF DELHI
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July 1, 2019 |
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P. N. RAMALINGAM Vs. CHAIRMAN MANAGING DIRECTOR ITDC
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July 2, 2019 |
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P. N. TIWARI Vs. UNION OF INDIA
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December 3, 2019 |
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P.B. SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
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April 12, 2019 |
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P.D. Vs. U.W.
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June 6, 2019 |
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P.D.R SOLUTIONS FZC Vs. DISPUTE RESOLUTION PANEL- 2
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September 24, 2019 |
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P.L. BHASIN Vs. NORTH DELHI MUNICIPAL CORPORATION
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December 30, 2019 |
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PAAVANI GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCAITON
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July 4, 2019 |
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PAAVANI GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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July 17, 2019 |
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PACE POWER SYSTEMS PRIVATE LIMITED Vs. BHARTI INFRATEL LIMITED
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February 22, 2019 |
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PADAMJIT SINGH Vs. N.D.M.C. & ANR
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August 22, 2019 |
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PADAMJIT SINGH AHLUWALIA Vs. PARAMJIT SINGH AHLUWALIA AND ANR
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March 11, 2019 |
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PADMA ARORA Vs. RAJESH NARULA
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November 18, 2019 |
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May 29, 2019 |
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February 15, 2019 |
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PANKAJ CHAWLA Vs. DIVYA KAPOOR
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January 8, 2019 |
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PANKAJ KUMAR SHARMA Vs. UNION OF INDIA
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August 5, 2019 |
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PANKAJ OSWAL Vs. ARUNA OSWAL
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August 22, 2019 |
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PANKAJ YADAV Vs. UNION OF INDIA
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December 24, 2019 |
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PAPPU MAL Vs. ANITA ARORA
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October 31, 2019 |
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PARA MEDICAL TECHNICAL STAFF WELFARE ASSOCIATION OF
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January 30, 2019 |
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PARAM PREET SINGH Vs. DEVENDER KUMAR RELAN & ORS
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February 28, 2019 |
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PARAMDEEP Vs. STATE ( GOVT OF NCT OF DELHI)
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July 23, 2019 |
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PARAMJEET & ORS Vs. STATE OF NCT OF DELHI & ANR
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March 15, 2019 |
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PARAMJEET SINGH Vs. JASBIR KAUR
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February 19, 2019 |
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PARAMJEET SINGH KALSI Vs. MANOJ SHUKLA
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January 7, 2019 |
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PARAMJEET SINGH SURI Vs. UNION OF INDIA
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November 27, 2019 |
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PARAS IMPORTS PVT LTD Vs. RUNWAY LOGISTICS PVT LTD
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September 23, 2019 |
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PARDEEP KUMAR Vs. STATE
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January 14, 2019 |
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PARDEEP RANA @ KALA @ KHAU Vs. STATE
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January 23, 2019 |
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PARIDHI UDYOG Vs. JAGDEV RAJ SARWAN RAM DHIMAN
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April 29, 2019 |
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PARKASH Vs. STATE (DELHI ADMN )
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May 22, 2019 |
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PARKLAND PROPERTIES LTD. Vs. NEW RAJPUT COOPERATIVE GROUP HOUSING SOCIETY
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September 13, 2019 |
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PARKLAND PROPERTIES LTD. Vs. NEW RAJPUT COOPERATIVE GROUP HOUSING SOCIETY
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August 7, 2019 |
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PARMOD CHUNI Vs. EXCEL PACK PVT LTD
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August 23, 2019 |
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PARMOD KUMAR KAUSHIK & ORS Vs. UOI & ORS
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January 7, 2019 |
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PARSVNATH DEVELOPERS LIMITED Vs. KIRAN INDUSTRIES & INVESTMENT COMPANY & ANR
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May 6, 2019 |
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PARTHA SARATHI SAHA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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January 7, 2019 |
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PARVEEN GUPTA Vs. STATE
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October 10, 2019 |
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PARVEEN KATHURIA Vs. RELIANCE GENERAL FINANCE CO. LTD
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May 9, 2019 |
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PARVEEN KUMAR Vs. UDIT RAJ
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November 1, 2019 |
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PARVEEN KUMAR JAIN Vs. RAJAN SETH
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May 8, 2019 |
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PARVEEN SINGH Vs. AMIR SINGH
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August 6, 2019 |
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PARVESH Vs. UNION OF INDIA AND ORS.
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September 6, 2019 |
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PARVESH Vs. UNION OF INDIA AND ORS.
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September 13, 2019 |
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PARVESH PANDIT A K A RAM PARVESH Vs. UNION OF INDIA AND ORS
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March 20, 2019 |
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PATANJALI AYURVED LIMITED & ANR Vs. GOOGLE LLC & ORS
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February 26, 2019 |
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PATEL- GAMMON JOINT VENTURE Vs. SATLUJ JAL VIDYUT NIGAM LIMITED & ANR
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January 7, 2019 |
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PATIL RAIL INFRASTRUCTURE
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January 25, 2019 |
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PATNA WATER SUPPLY DISTRIBUTION NETWORK PVT. LTD. Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION
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July 1, 2019 |
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PATNAM AZEEZ Vs. MEDICAL COUNCIL OF INDIA
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October 31, 2019 |
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PAWAN Vs. STATE & ANR
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September 5, 2019 |
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PAWAN BHATI Vs. STATE (GOVT. OF NCT OF DELHI
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December 3, 2019 |
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PAWAN GAUR Vs. STATE (N C T OF DELHI) & ANR
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March 25, 2019 |
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PAWAN KAMRA Vs. STATE
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May 27, 2019 |
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PAWAN KUMAR Vs. DESH RAJ
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September 16, 2019 |
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PAWAN KUMAR Vs. STATE OF NCT OF DELHI
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November 28, 2019 |
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PAWAN KUMAR Vs. COMMISSIONER OF POLICE & ORS
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April 29, 2019 |
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PAWAN KUMAR Vs. REKHA
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October 11, 2019 |
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PAWAN KUMAR Vs. STATE
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October 10, 2019 |
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PAWAN KUMAR ANTHONY Vs. STATE
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February 19, 2019 |
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PAWAN KUMAR GUPTA Vs. STATE
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December 18, 2019 |
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PAWAN KUMAR GUPTA Vs. STATE
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December 19, 2019 |
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PAWAN KUMAR SHARMA Vs. NEELAM SHARMA & ANR
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January 22, 2019 |
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PAWAN KUMAR SHARMA Vs. UNION OF INDIA & ORS
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February 15, 2019 |
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PAWAN KUMAR YADAV & ANR Vs. SHAIL YADAV & ORS
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January 22, 2019 |
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PAWAN MALHOTRA & ANR Vs. STATE & ANR
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January 14, 2019 |
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PAWAN PURI Vs. STATE
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May 22, 2019 |
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PAWANDEEP SINGH Vs. GURDEEP SINGH VIRDI
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August 2, 2019 |
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PCLIT SOLUTIONS PVT LTD Vs. MTECH SOLUTIONS
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May 3, 2019 |
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PEC LTD Vs. TRAXPO ENTERPRISES PVT LTD & ORS
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May 17, 2019 |
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PEC RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA AND ANR
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May 24, 2019 |
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PENTEL KABUSHIKI KAISHA & ANR Vs. ARORA STATIONERS & ORS
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May 28, 2019 |
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PEOPLE FOR DEVELOPMENT & PROGRESS Vs. AIRPORT AUTHORITY OF INDIA
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May 30, 2019 |
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PEOPLES ALL INDIA ANTI CORRUPTION AND CRIME PREVE Vs. GOVT OF NCT OF DELHI
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November 26, 2019 |
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April 10, 2019 |
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PHILOMENA GERVASE Vs. RAVIN MEHRA
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September 2, 2019 |
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PHOENIX INTERNATIONAL LTD Vs. DHAMPUR POLYMERS PVT LTD
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February 22, 2019 |
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PHOOLO DEV Vs. NEW DELHI MUNICIPAL COUNCIL
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July 16, 2019 |
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PIECO INDIA ENGINEERING CO PVT LTD Vs. SHATABDI SWITCHGEARS & CONTROL PVT LTD &
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January 21, 2019 |
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PILLUWA Vs. STATE
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July 4, 2019 |
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PINK CITY EXPRESSWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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November 28, 2019 |
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PINTU Vs. STATE
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September 17, 2019 |
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PIONEER OVERSEAS CORPORATION Vs. CHAIRPERSON, PROTECTION OF PLANT VARIETIES AND FARMERS RIGHTS
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July 1, 2019 |
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PITAM SINGH Vs. UNION OF INDIA
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September 13, 2019 |
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PIYUSH GUPTA Vs. DELHI LEGAL SERVICES AUTHORITY, DELHI
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February 25, 2019 |
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POOJA Vs. HEMANT KUMAR
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July 24, 2019 |
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POOJA GARG (MINOR) Vs. UNION OF INDIA & ORS
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April 3, 2019 |
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POOJA SINGH & ANR. Vs. UNION OF INDIA & ORS.
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March 18, 2019 |
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POONAM CHAURASIA Vs. UNIVERSITY OF DELHI AND ORS
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April 2, 2019 |
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POONAM GARG Vs. IFCI VENTURE CAPITAL FUNDS LTD
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September 27, 2019 |
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POONAM SUDAN Vs. UNION OF INDIA
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November 15, 2019 |
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POPULAR FRONT OF INDIA Vs. TIMES NOW
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August 27, 2019 |
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POPULAR STEEL Vs. RAJ KUMAR
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February 5, 2019 |
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POWERTEC ENGINEERING PVT. LTD. Vs. MECON LTD.
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September 11, 2019 |
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PR COMMIS-SIONER OF INCOME TAX -6 Vs. NDR PROMOTERS PVT LTD
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January 17, 2019 |
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PR COMMISSIONER OF
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February 18, 2019 |
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PR COMMISSIONER OF INCOME
TAX-6 NEW DELHI Vs. N R PORTFOLIO PVT LTD
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February 25, 2019 |
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PR COMMISSIONER OF INCOME TAX -3 Vs. DLF HOME DEVELOPERS LTD
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January 23, 2019 |
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PR COMMISSIONER OF INCOME TAX -9 Vs. TRANSCEND MT SERVICES PVT LTD
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July 30, 2019 |
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PR COMMISSIONER OF INCOME TAX-4 Vs. INDIAN SUGAR EXIM CORPORATION LTD
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July 22, 2019 |
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PR COMMISSIONER OF INCOME TAX-6 Vs. MAKE MY TRIP INDIA PVT LTD
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March 25, 2019 |
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PR. COMMISSIONER OF INCOME TAX Vs. SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD.
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August 7, 2019 |
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PR. COMMISSIONER OF INCOME TAX Vs. DREAMCITY BUILDWELL PVT. LTD.
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August 9, 2019 |
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PR. COMMISSIONER OF INCOME TAX -9 Vs. VALVOLINE CUMMINS PVT. LTD.
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March 13, 2019 |
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PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 Vs. VIRENDER KUMAR BHATIA
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November 1, 2019 |
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PRABHAKAR NIRMAN Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD
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August 5, 2019 |
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PRABHU VERMA Vs. D P INDUSTRIES
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May 16, 2019 |
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PRABODH KUMAR TEWARI Vs. ORIENTAL BANK OF COMMERCE
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July 24, 2019 |
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PRACHI Vs. GURU GOVIND SINGH
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January 7, 2019 |
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PRADEEP Vs. STATE
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November 22, 2019 |
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PRADEEP Vs. STATE
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October 22, 2019 |
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PRADEEP @ PIDDI Vs. GOVT OF NCT OF DELHI
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February 21, 2019 |
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PRADEEP BHARDWAJ Vs. INDIAN BANK
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August 6, 2019 |
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PRADEEP DABAS Vs. STATE
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February 4, 2019 |
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PRADEEP KHULLAR Vs. STATE
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July 19, 2019 |
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PRADEEP KUMAR Vs. REGISTRAR COOPERATIVE SOCIETY AND ANR
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May 23, 2019 |
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PRADEEP KUMAR Vs. STATE OF GNCT (DELHI) & ANR
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February 5, 2019 |
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PRADEEP KUMAR Vs. STATE NCT OF DELHI & ETC
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April 15, 2019 |
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PRADEEP KUMAR Vs. STATE & ANR
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February 25, 2019 |
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PRADEEP KUMAR Vs. STATE OF U.P.
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May 30, 2019 |
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PRADEEP KUMAR AGGARWAL Vs. PRAVEEN AGGARWAL
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July 17, 2019 |
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January 30, 2019 |
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PRADEEP SINGH GOSAIN Vs. STATE
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July 19, 2019 |
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PRAKASH & ORS Vs. STATE & ANR
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September 4, 2019 |
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PRAKASH GUPTA Vs. STATE ( NCT OF DELHI )
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March 7, 2019 |
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PRAKASH GUPTA Vs. STATE OF NCT OF DELHI
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February 11, 2019 |
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PRAKASH KUMAR DIXIT Vs. UNION OF INDIA
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December 24, 2019 |
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PRAKASH OIL CORPORATION & ANR Vs. BRIJ KISHAN
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September 19, 2019 |
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August 7, 2019 |
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PRAMOD KUMAR Vs. STATE
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February 1, 2019 |
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PRAMOD KUMAR YADAV Vs. STATE & ANR
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February 7, 2019 |
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PRANAB BAISHYA : ALOK KUMAR SHARMA : SHEROJIT SINGH Vs. UNION OF INDIA : NCCT
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January 21, 2019 |
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PRANESH GUPTA & ANR Vs. JAGDISH BANSILAL KHURANA
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January 8, 2019 |
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April 16, 2019 |
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PRASAD PSYCHO CORPORATION Vs. LABOUR DEPARTMENT
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February 21, 2019 |
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PRASAR BHARATI Vs. EISA LIFTS PVT LTD
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January 25, 2019 |
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PRASHANT BANSAL Vs. NASEER AHMED
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November 6, 2019 |
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PRASHANT DEEP Vs. HIGH COURT OF DELHI
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April 15, 2019 |
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PRASHANT GUPTA Vs. STATE (NCT OF DELHI
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October 10, 2019 |
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PRASHIKSHAN SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER
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April 11, 2019 |
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PRATAP NARAIN VERMA Vs. BHARAT BHUSHAN GUPTA & ANR
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March 18, 2019 |
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PRATAP SINGH Vs. NIRANJAN SINGH (DECEASED) THR LRS.
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October 24, 2019 |
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PRATAP SINGH & ORS Vs. GOVT OF NCT OF DELHI & ORS
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January 8, 2019 |
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PRATEEK CONSTRUCTION GOVERNMENT CONTRACTOR & SUPPLIER Vs. IRRIGATION & FLOOD CONTROL DEPARTMENT
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November 1, 2019 |
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PRATEEK MALIK & ORS Vs. STATE & ANR
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February 14, 2019 |
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PRATEEK SINGHAL Vs. NATIONAL TESTING AGENCY
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October 31, 2019 |
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PRATEEK SINGHAL Vs. NATIONAL TESTING AGENCY
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August 19, 2019 |
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PRATIBHA CHAUHAN Vs. STATE ELECTION COMMISSION
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November 26, 2019 |
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PRAVEEN Vs. STATE
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August 1, 2019 |
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PRAVEEN BANSAL Vs. STATE (GOVT. OF NCT OF DELHI)
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December 4, 2019 |
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PRAVEEN CHAND Vs. FOOD SAFETY OFFICER
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September 6, 2019 |
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PRAVEEN GUPTA Vs. STATE & ANR
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April 16, 2019 |
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PRAVEEN KAPILA Vs. NAVIN SOI
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April 3, 2019 |
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PRAVEEN KUMAR ARORA Vs. AKSHAY
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January 11, 2019 |
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PRAVEEN KUMAR KOMMINENI Vs. STATE
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April 1, 2019 |
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PRAVEEN MARWAH Vs. RAJEEV MARWAH
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May 10, 2019 |
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PRAVEER CHANDRA Vs. APRAJITA
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October 31, 2019 |
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PRAVESH DIXIT @ TINDA Vs. STATE NCT OF DELHI
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May 6, 2019 |
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PRAVEZ Vs. STATE (GNCT OF DELHI)
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March 7, 2019 |
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PRAVINDER KANSAL Vs. STATE OF NCT OF DELHI
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November 27, 2019 |
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PREETAM SAINI Vs. STATE
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March 18, 2019 |
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PREETI MAINI(THUKRAL) Vs. PAWAN KUMAR
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July 3, 2019 |
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PREETI SHARMA & ORS Vs. MEGMA HOUSING FINANCE & ANR
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February 13, 2019 |
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PREM BAHADUR Vs. STATE
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July 22, 2019 |
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PREM CHAND Vs. RAMBHOLI DEVI @ RAM BHOOLI DEVI
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August 29, 2019 |
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March 29, 2019 |
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PREM CHAND SAGAR Vs. BRM LEASE & CREDIT PVT. LTD.
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July 3, 2019 |
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PREM KISHORE Vs. UNION OF INDIA AND ORS
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April 29, 2019 |
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PREM KUMAR AGGARWAL Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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October 23, 2019 |
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PREM PRAKASH DABRAL Vs. STATE
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May 15, 2019 |
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PREMA SHARMA Vs. DIRECTOR OF EDUCATION
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July 1, 2019 |
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PRESTRESS WIRE INDUSTRIES Vs. UPPAL BUILDERS PVT. LTD.
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November 14, 2019 |
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PRET STUDY BY JANAK FASHION PVT LTD Vs. NAMRATA GOYAL
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February 14, 2019 |
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PRIME MARKET REACH PVT. LTD. Vs. SUPREME ADVERTISING PVT LTD.
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December 17, 2019 |
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PRINCE SINGH Vs. STATE
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April 1, 2019 |
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PRINCIPAL COMMISSIONER OF CUSTOMS Vs. AHAMED MUJJABA KHALEEFA
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September 26, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-17 Vs. WADHAWAN DESIGNS
|
February 1, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. FRONTINER LAND DEVELOPMENT P. LTD.
|
November 25, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-4 Vs. GEETANJALI CREDITS AND CAPITAL LIMITED
|
January 15, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-4 APPELLANT Vs. GAURSONS REALTY PRIVATE LIMITED
|
January 17, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. NALWA SONS INVESTMENT LTD
|
March 26, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-7 Vs. M/S ORACLE (OFSS) BPO SERVICES LTD
|
January 17, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-9 Vs. OM PRAKASH JAKHOTIA
|
April 15, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-9 Vs. VODAFONE ESSAR GUJARAT LIMITED
|
February 18, 2019 |
|
PRITAM ARORA Vs. MANAK CHAND JAIN
|
September 19, 2019 |
|
PRITAM LAL MAKHIJA Vs. AKHIL BHARTIYA AGGARWAL SAMMELAN
|
September 3, 2019 |
|
PRITIKA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD (DSSSB)
|
August 23, 2019 |
|
PRIYA KAPOOR Vs. STATE
|
September 11, 2019 |
|
PRIYANK GUPTA Vs. STATE
|
May 16, 2019 |
|
PRIYANKA SHUKLA Vs. UNION OF INDIA
|
July 10, 2019 |
|
PRIYANKA SINHA & ANR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS
|
May 27, 2019 |
|
PRIYARANJAN CHAUHAN Vs. GAURAV GARG
|
February 15, 2019 |
|
PROF MAHABIR EDCATIONAL CULTURUL & WELFARE SOCIETY Vs. GIRDHARI LAL DHARA
|
September 24, 2019 |
|
PROJECT DIR DEP OF RURAL DEVEL Vs. ITS WORKMEN THR D P V V I E UN
|
March 28, 2019 |
|
PROSAFE INTERNATIONAL PRIVATE
LIMITED Vs. OIL AND NATURAL GAS CORPORATION
LIMITED
|
February 6, 2019 |
|
PROWIZ MANSYSTEMS PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 1, 2019 |
|
PSA NITROGEN LIMITED Vs. MAEDA CORPORATION
|
September 17, 2019 |
|
PSS SECURITY SOLUTIONS THROUGH ITS SOLE PROPRIETOR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ANR
|
May 8, 2019 |
|
PSYCHOTROPICS INDIA LTD Vs. SYNCOM HEALTHCARE LTD
|
September 30, 2019 |
|
PUNEET KUMAR NARULA Vs. AFZAL FAKIR SHAH
|
July 19, 2019 |
|
PUNEET SHARMA Vs. UNION OF INDIA
|
May 17, 2019 |
|
PUNIT BERIWALA Vs. STATE (NCT OF DELHI) & ANR
|
February 25, 2019 |
|
PUNIT SIKKA Vs. STATE (NCT OF DELHI)
|
February 18, 2019 |
|
PUNJAB Vs. INDO FOREIGN COMMERCIAL AGENCY PRODUCTS PRIVATE LIMITED
|
November 21, 2019 |
|
PUNJAB NATIONAL BANK Vs. S K KARDAM
|
December 4, 2019 |
|
PUNJAB NATIONAL BANK Vs. GHANSHYAM KUMAR & ORS
|
April 29, 2019 |
|
PURAN LAL TEWATIA Vs. GOVT. OF NCT DELHI
|
October 15, 2019 |
|
PURBASHA DAS Vs. NATIONAL TESTING AGENCY
|
July 9, 2019 |
|
PURE MILK PRODUCTS PVT. LTD. Vs. RAMSONS
|
November 6, 2019 |
|
PURNIMA UPPAL Vs. STATE
|
August 14, 2019 |
|
PURO WELLNESS PVT LTD Vs. TATA CHEMICALS LTD
|
October 31, 2019 |
|
PURSHOTAM KESHWANI & ORS Vs. NISHANT MITRASEN MAHIMTURA & ORS
|
February 13, 2019 |
|
PUSHP LATA SHARMA Vs. GOVT OF NCT OF DELHI & ANR
|
May 24, 2019 |
|
PUSHPA Vs. GEETA
|
October 15, 2019 |
|
PUSHPA Vs. STATE (GOVT NCT OF DELHI)
|
May 10, 2019 |
|
PUSHPA & ORS Vs. RAM AVATAR
|
March 19, 2019 |
|
PUSHPA DEVI BHARTI & ORS Vs. HARISH ARORA & ANR
|
May 8, 2019 |
|
PUSHPA RANI Vs. LR SH ARUN KUMAR
|
May 21, 2019 |
|
PUSHPA RANI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 21, 2019 |
|
PUSHPA VADERA Vs. SITA NANDA
|
August 1, 2019 |
|
PUSHPANDRA SINGH PARMAR Vs. UC WEB MOBILE PRIVATE LIMITED
|
March 25, 2019 |
|
PUSHPENDER SINGH CHAWLA Vs. COMMISSIONER EMPLOYEES COMPENSATION ACT
|
October 1, 2019 |
|
PUSHPENDRA KUMAR JAIN Vs. CENTRAL WAREHOUSING CORPORATION & ANR
|
March 13, 2019 |
|
PUSPA Vs. MUBARIK ( HDFC ERGO GENERAL INSURANCE CO LTD )
|
July 18, 2019 |
|
QUTAB BUILDWELL PVT. LTD Vs. EVOLVE INFOTRAIN INDIA PVT. LTD.
|
November 14, 2019 |
|
R Vs. S B K
|
January 25, 2019 |
|
R D Vs. B D
|
July 31, 2019 |
|
R D BATRA Vs. SURESH GULATI
|
August 23, 2019 |
|
R K PATHAK Vs. STATE (CBI)
|
April 26, 2019 |
|
R K SINGH Vs. KENDRIYA BHANDAR (CENTRAL GOVT EMPLOYEES COOPERATIVE SOCIETY LTD )
|
May 7, 2019 |
|
R L KHULLAR REP AS LRS OF LATE PRAKASH KHULLAR Vs. GOVERNMENT OF NCT OF DELHI AND ORS
|
February 21, 2019 |
|
R NARAYANAN Vs. STATE (GOVT OF NCT OF DELHI)
|
January 7, 2019 |
|
R P SARTHY Vs. DELHI DEVELOPMENT AUTHORITY
|
November 7, 2019 |
|
R R D Vs. R S
|
February 20, 2019 |
|
R R SHARMA & ANR. Vs. JAWAHARLAL NEHRU UNIVERSITY & ANR.
|
March 6, 2019 |
|
R S INDIA GLOBAL ENERGY LTD Vs. STATE
|
September 19, 2019 |
|
R. B. SINGH GAYA HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
September 23, 2019 |
|
R. C. ANAND Vs. JOGINDER SINGH
|
July 26, 2019 |
|
R. K. SHIVDASANI Vs. UNION OF INDIA
|
July 1, 2019 |
|
R. L. VARMA Vs. P. C. SHARMA
|
July 1, 2019 |
|
R. N. KAPOOR MEMORIAL HOMOEOPATHIC HOSPITAL Vs. UNION OF INDIA
|
June 1, 2019 |
|
R.K. JAIN Vs. THE STATE
|
March 14, 2019 |
|
R.K. NAIDU Vs. UNION OF INDIA
|
May 28, 2019 |
|
R.S. Vs. STATE
|
September 20, 2019 |
|
R.S. MISRA Vs. UNION OF INDIA
|
December 10, 2019 |
|
R.S.KADIAN Vs. UNION OF INDIA
|
April 12, 2019 |
|
RACHANA MADAN & ANR Vs. SUNIL MADAN
|
May 9, 2019 |
|
RACHNA KHANNA SINGH Vs. SANTOSH S P SINGH AND ORS
|
May 24, 2019 |
|
RACHNA KHANNA SINGH Vs. SANTOSH S.P. SINGH
|
May 24, 2019 |
|
RACHNA SINGH Vs. STATE
|
May 13, 2019 |
|
RADHEY SHYAM SONI Vs. STATE
|
May 15, 2019 |
|
RADICO KHAITAN LIMITED Vs. J D WINES AND OTHERS
|
October 18, 2019 |
|
RADICO KHAITAN LTD Vs. DEVANS MODERN BREWERIES LTD
|
March 7, 2019 |
|
RADIKAL AGROTECH PVT. LTD. Vs. IDBI BANK LTD.
|
July 1, 2019 |
|
RAEES AHHAD Vs. VIJENDER KUMAR
|
October 15, 2019 |
|
RAGHAV SINGH @ RISHABH Vs. STATE
|
July 26, 2019 |
|
RAGHBIR SINGH Vs. STATE (NCT OF DELHI) AND ORS.
|
September 26, 2019 |
|
RAGHU MENON Vs. STATE
|
September 13, 2019 |
|
RAGHUBIR SINGH Vs. STATE
|
September 6, 2019 |
|
RAGHUBIR SINGH ARORA Vs. RAJESH KHANNA
|
October 23, 2019 |
|
RAHUL Vs. STATE NCT OF DELHI
|
April 22, 2019 |
|
RAHUL BULK CARRIER Vs. INDIAN OIL CORPORATION LIMITED
|
July 15, 2019 |
|
RAHUL DEV MANDAL Vs. STATE
|
December 2, 2019 |
|
RAHUL GUPTA Vs. STATE
|
July 5, 2019 |
|
RAHUL GUPTA Vs. STATE
|
November 21, 2019 |
|
RAHUL KUMAR & ANR Vs. SUMIT KUMAR
|
May 7, 2019 |
|
RAHUL KUMAR MEENA Vs. UNION OF INDIA AND ORS
|
January 10, 2019 |
|
RAHUL NARANG Vs. STATE OF DELHI
|
October 17, 2019 |
|
RAHUL SINGH Vs. STATE
|
September 18, 2019 |
|
RAHUL SOFAT Vs. STATE (NCT OF DELHI)
|
January 28, 2019 |
|
RAHUL TYAGI Vs. STATE GOVT OF NCT OF DELHI
|
May 20, 2019 |
|
RAID HOODA Vs. UNIVERSITY OF DELHI & ANR
|
May 2, 2019 |
|
RAIL LAND DEVELOPMENT AUTHORITY Vs. BHAGWATI RAIL INFRA PVT LTD.
|
October 15, 2019 |
|
RAIL LAND DEVELOPMENT AUTHORITY Vs. PARSVNATH DEVELOPERS LIMITED AND ANR
|
March 14, 2019 |
|
RAIN CII CARBON (VIZAG) LTD & ANR Vs. UNION OF INDIA & ANR
|
February 21, 2019 |
|
RAIN CII CARBON (VIZAG) LTD AND ANR Vs. UNION OF INDIA AND ANR
|
March 15, 2019 |
|
RAJ BAHADUR CHAUHAN Vs. STATE NCT OF DELHI &ANR
|
May 29, 2019 |
|
RAJ BHANDARI Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANR
|
February 27, 2019 |
|
RAJ DUTTA & ORS Vs. LAMBDA CONTENT INDIA PRIVATE LIMITED & ORS
|
February 1, 2019 |
|
RAJ KUMAR Vs. STATE
|
February 13, 2019 |
|
RAJ KUMAR Vs. STATE & ANR
|
February 20, 2019 |
|
RAJ KUMAR Vs. SUPERINTENDENT ENGINEER
|
May 7, 2019 |
|
RAJ KUMAR Vs. PRADEEP KUMAR PURI
|
November 7, 2019 |
|
RAJ KUMAR Vs. RENU
|
April 11, 2019 |
|
RAJ KUMAR Vs. STATE
|
May 21, 2019 |
|
RAJ KUMAR Vs. STATE OF NCT OF DELHI
|
July 4, 2019 |
|
RAJ KUMAR Vs. UNIVERSITY OF DELHI & ANR
|
January 9, 2019 |
|
RAJ KUMAR Vs. STATE
|
December 3, 2019 |
|
RAJ KUMAR Vs. RAM BHAJ BANSAL
|
August 2, 2019 |
|
RAJ KUMAR @ RAJU Vs. STATE OF NCT OF DELHI
|
May 6, 2019 |
|
RAJ KUMAR AGGARWAL & ORS Vs. STATE NCT OF DELHI
|
January 14, 2019 |
|
RAJ KUMAR BROTHERS Vs. LIFE ESSENTIALS PERSONAL CARE PRIVATE LTD.
|
October 31, 2019 |
|
RAJ KUMAR JAIN Vs. GOVT OF NCT OF DELHI
|
August 28, 2019 |
|
RAJ KUMAR KATHURIA Vs. STATE
|
August 21, 2019 |
|
RAJ KUMAR KOHLI Vs. RESERVE BANK OF INDIA
|
October 21, 2019 |
|
RAJ KUMAR SEHGAL Vs. UNION OF INDIA AND ORS
|
January 21, 2019 |
|
RAJ KUMAR SINGH & ANR Vs. BRAHAM DUTT TIWARI
|
January 24, 2019 |
|
RAJ KUMARI Vs. SEEMA RANI GUPTA
|
September 23, 2019 |
|
RAJ PRATAP Vs. STATE & ANR
|
May 28, 2019 |
|
RAJ REWAL Vs. UNION OF INDIA & ORS
|
May 28, 2019 |
|
RAJ SINGH & ANR Vs. UNION OF INDIA & ORS
|
March 20, 2019 |
|
RAJ SINGH & ORS Vs. LT GOVERNOR OF DELHI & ORS
|
February 26, 2019 |
|
RAJ SINGH AND ORS. Vs. STATE
|
September 18, 2019 |
|
RAJ SINGH DUA Vs. STATE (NCT OF DELHI)
|
January 28, 2019 |
|
RAJA Vs. STATE (G N C T OF DELHI)
|
April 2, 2019 |
|
RAJA KHANNA & ORS Vs. ASHVANI KUMAR SINGH
|
February 8, 2019 |
|
RAJA@ DAYANAND Vs. STATE OF NCT OF DELHI
|
May 14, 2019 |
|
RAJAB ALI KHAN Vs. STATE GOVT OF NCT OF DELHI
|
September 30, 2019 |
|
RAJAN BERY Vs. STATE (GOVT. OF NCT OF DELHI)
|
November 25, 2019 |
|
RAJAN BERY Vs. STATE (GOVT OF NCT OF DELHI)
|
May 6, 2019 |
|
RAJAN BHATIA Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 17, 2019 |
|
RAJAN KOCHHAR Vs. STATE ( GOVT OF NCT OF DELHI)
|
July 30, 2019 |
|
RAJAN MALHOTRA Vs. UNION BANK OF INDIA
|
November 18, 2019 |
|
RAJANI SINHA Vs. UNION OF INDIA AND ORS
|
October 1, 2019 |
|
RAJASTHAN CYLINDERS & CONTAINERS LTD Vs. COMPETITION COMMISSION OF INDIA
|
March 29, 2019 |
|
RAJAT ANEJA Vs. M A RAMZANA
|
December 24, 2019 |
|
RAJAT DUHAN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
November 22, 2019 |
|
RAJAT SUD Vs. J P SUD
|
April 1, 2019 |
|
RAJAT VARSHNEY Vs. UNION OF INDIA
|
August 30, 2019 |
|
RAJBIR SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
February 11, 2019 |
|
RAJEEV AGARWAL Vs. UNION OF INDIA
|
August 20, 2019 |
|
RAJEEV BEHL Vs. S. K. BEHL
|
September 11, 2019 |
|
RAJEEV GUPTA Vs. STATE
|
November 22, 2019 |
|
RAJEEV KATYAL Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 2, 2019 |
|
RAJEEV KUMAR BHARDWAJ Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
September 16, 2019 |
|
RAJEEV KUMAR YADAV Vs. ARCHAEOLOGICAL SURVEY OF INDIA AND ORS
|
March 6, 2019 |
|
RAJEEV SURI Vs. ARCHAEOLOGICAL SURVEY OF INDIA AND ORS.
|
February 20, 2019 |
|
RAJEEV TANDON & ANR Vs. RASHMI TANDON
|
February 28, 2019 |
|
RAJENDER Vs. STATE
|
May 20, 2019 |
|
RAJENDER Vs. STATE
|
January 16, 2019 |
|
RAJENDER KUMAR Vs. RAMA BALA GUPTA
|
January 14, 2019 |
|
RAJENDER SINGH & ANR Vs. STATE OF NCT OF DELHI
|
February 6, 2019 |
|
RAJESH & ANR Vs. STATE
|
May 30, 2019 |
|
RAJESH AGGARWAL Vs. OM PRAKASH
|
September 17, 2019 |
|
RAJESH ANAND Vs. RAHUL WADHWANI
|
December 5, 2019 |
|
RAJESH ANGIRA Vs. GOVT OF NCT & ANR
|
February 14, 2019 |
|
RAJESH CHANDNA & ORS Vs. AISHANI CHANDNA MEHRA
|
March 19, 2019 |
|
RAJESH CHAUDHARY Vs. LAKESHORE BUILDERS PVT LTD
& ORS
|
February 5, 2019 |
|
RAJESH CHUGH & ANR Vs. CHHAVI POPLAI & ORS
|
January 23, 2019 |
|
RAJESH KAPOOR Vs. DELHI CANTONMENT BOARD
|
July 1, 2019 |
|
RAJESH KONDIRA BHONSLE & ANR Vs. KOTAK MAHINDRA BANK LIMITED
|
March 8, 2019 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
April 1, 2019 |
|
RAJESH KUMAR Vs. UNION OF INDIA & ORS
|
January 18, 2019 |
|
RAJESH KUMAR Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
|
September 4, 2019 |
|
RAJESH KUMAR DABAS & ANR Vs. RAJPATI
|
February 18, 2019 |
|
RAJESH KUMAR GARG Vs. DELHI STATE CO-OPERATIVE BANK LTD
|
August 1, 2019 |
|
RAJESH KUMAR SINGH Vs. AMAR SINHA
|
September 19, 2019 |
|
RAJESH MANOCHA Vs. DWARKADHIS PROJECTS PVT. LTD.
|
September 3, 2019 |
|
RAJESH PANDEY Vs. STATE (NCT OF DELHI)
|
February 22, 2019 |
|
RAJESH SABHARWAL Vs. RAJASAVI ESTATE & DEVELOPERS PVT LTD & ORS
|
April 25, 2019 |
|
RAJESHWAR DAYAL Vs. PREETI GUPTA
|
May 31, 2019 |
|
RAJINDER KUMAR KAPUR Vs. MADAN MOHAN LAL KAPUR
|
July 29, 2019 |
|
RAJINDER MANI Vs. UNION OF INDIA AND ORS
|
March 12, 2019 |
|
RAJINDER NARANG Vs. STATE OF DELHI
|
October 17, 2019 |
|
RAJINDER PERSHAD GOEL Vs. GIAN CHAND GOEL & ORS
|
January 9, 2019 |
|
RAJIV BAJAJ Vs. STATE
|
October 17, 2019 |
|
RAJIV BHASIN Vs. CENTRE FOR DEVELPMENT OF TELEMATICS (C-DOT) & ANR
|
May 13, 2019 |
|
RAJIV BHATNAGAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
July 24, 2019 |
|
RAJIV GUPTA Vs. L. R. GUPTA, HUF
|
October 10, 2019 |
|
RAJIV MITTAL & ORS Vs. STATE (NCT OF DELHI)
|
March 6, 2019 |
|
RAJKUMAR @ RAJU & ANR Vs. STATE (GOVT OF NCT) & ORS
|
April 3, 2019 |
|
RAJKUMAR KUCHHAL Vs. LOYAL LOGISTICS PVT. LTD.
|
August 5, 2019 |
|
RAJKUMAR PATHAK Vs. NIDHI VERMA
|
January 21, 2019 |
|
RAJNI Vs. VIJAY
|
November 20, 2019 |
|
RAJNI ANAND Vs. COSMIC STRUCTURES LTD
|
January 30, 2019 |
|
RAJNI GUPTA Vs. VIKAS GUPTA
|
November 14, 2019 |
|
RAJNI MALHOTRA Vs. CHIEF SECRETARY, GOVT OF NCT OF DELHI
|
February 8, 2019 |
|
RAJNI MEENA AND ANR Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD AND ORS
|
April 30, 2019 |
|
RAJPAL SINGH Vs. AVLEEN KAUR @ NEETU
|
January 10, 2019 |
|
RAJU @ RAJ KUMAR Vs. STATE
|
May 15, 2019 |
|
RAJU KUMAR GAUR Vs. STATE
|
October 14, 2019 |
|
RAJU SHARMA Vs. UNION OF INDIA
|
December 23, 2019 |
|
RAJVIR SINGH Vs. UOI & ORS
|
January 9, 2019 |
|
RAJWANT SINGH ENGINEERS & CONTRACTORS Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION (DSIIDC)
|
November 20, 2019 |
|
RAKESH Vs. STATE
|
March 15, 2019 |
|
RAKESH ARORA Vs. HAMDARD (WAKF) LABORATORIES
|
June 4, 2019 |
|
RAKESH BROTHERS Vs. AREVA T & D INDIA LTD
|
February 6, 2019 |
|
RAKESH DEVI Vs. STATE OF NCT OF DELHI
|
September 26, 2019 |
|
RAKESH ETC Vs. STATE
|
January 15, 2019 |
|
RAKESH GOEL Vs. HIRA LAL
|
September 25, 2019 |
|
RAKESH JAIN Vs. ATUL BANSAL
|
August 8, 2019 |
|
RAKESH JAIN Vs. ARUN KUMAR
|
December 17, 2019 |
|
RAKESH KUMAR Vs. STATE OF NCT OF DELHI & ANR
|
February 1, 2019 |
|
RAKESH KUMAR Vs. STATE
|
May 30, 2019 |
|
RAKESH KUMAR JAIN Vs. AMRIT LAL SHUKLA
|
September 18, 2019 |
|
RAKESH KUMAR VERMA Vs. RADHA KRISHAN VERMA
|
October 10, 2019 |
|
RAKESH KUMAR VERMA Vs. JAWAHARLAL NEHRU UNIVERSITY & ANR
|
May 3, 2019 |
|
RAKESH MEHRA Vs. UOI
|
May 28, 2019 |
|
RAKESH PAL & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
January 15, 2019 |
|
RAKESH SEKSARIA Vs. UNION OF INDIA
|
July 31, 2019 |
|
RAKESH SIGNH Vs. DHEERAJ (NEW INDIA ASSURANCE CO LTD)
|
July 31, 2019 |
|
RAKESH VARMA Vs. VIDYA SAGAR BHAGAT
|
September 11, 2019 |
|
RAKHEE SEN Vs. STATE
|
February 27, 2019 |
|
RAKHI Vs. STATE NCT OF DELHI
|
November 21, 2019 |
|
RAKSHIT YADAV Vs. UNIVERSITY COLLEGE OF MEDICAL SCIENCES
|
November 7, 2019 |
|
RAM Vs. STATE OF NCT OF DELHI
|
January 17, 2019 |
|
RAM Vs. STATE OF NCT OF DELHI
|
May 10, 2019 |
|
RAM AVTAR BAIRWA Vs. SUNITA DEVI @ SANTRA
|
November 20, 2019 |
|
RAM BADAN Vs. ANGOORI DEVI
|
October 22, 2019 |
|
RAM BADAN YADAV Vs. STATE
|
December 10, 2019 |
|
RAM BHAWAN UPADHYAY Vs. UOI & ORS
|
February 6, 2019 |
|
RAM BHOOL Vs. D.T.C
|
July 4, 2019 |
|
RAM BRIJ SAGAR Vs. STATE
|
March 29, 2019 |
|
RAM CHAMELI Vs. SR DIVISIONAL FINANCE MANAGER
|
August 2, 2019 |
|
RAM CHAND SHARMA Vs. UNION OF INDIA
|
May 23, 2019 |
|
RAM CHANDER KASANIA Vs. UNION OF INDIA
|
February 4, 2019 |
|
RAM CHARAN Vs. STATE
|
October 17, 2019 |
|
RAM DASS Vs. DELHI DEVELOPMENT AUTHORITY & ORS
|
February 13, 2019 |
|
RAM DHRUV Vs. LAND ACQUISITION COLLECTOR
|
November 21, 2019 |
|
RAM DHRUV & ORS Vs. LAND ACQUISITION COLLECTOR
|
October 21, 2019 |
|
RAM KRUSHNA SAHU Vs. UNION OF INDIA
|
August 21, 2019 |
|
RAM KUMAR Vs. DELHI DEVELOPMENT AUTHORITY AND ANR
|
April 29, 2019 |
|
RAM LAKHAN SHARMA Vs. STATE OF NCT OF DELHI
|
October 14, 2019 |
|
RAM NIWAS Vs. UNION OF INDIA
|
May 27, 2019 |
|
RAM NIWAS Vs. UNION OF INDIA
|
May 24, 2019 |
|
RAM NIWAS MOHAR Vs. UNION OF INDIA
|
November 26, 2019 |
|
RAM PAL Vs. I.B.P. CO. LTD
|
November 6, 2019 |
|
RAM SARAN Vs. KARTAR SINGH
|
November 18, 2019 |
|
RAM SINGH Vs. STATE OF NCT OF DELHI
|
March 18, 2019 |
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RAM VISHAL GUPTA AND ORS. Vs. SHOKEEN AND ORS.
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September 17, 2019 |
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RAMA ARORA & ANR Vs. DAVINDER SINGH NARANG & ORS
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January 9, 2019 |
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RAMA CONSTRUCTION CO Vs. CENTRAL PUBLIC WORK DEPARTMENT & ANR
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January 9, 2019 |
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RAMA KRISHNA SALES PVT LTD Vs. UNION OF INDIA
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January 31, 2019 |
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RAMA KRISHNA SAREEN Vs. PAWAN HANS HELICOPTERS LTD.
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September 11, 2019 |
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RAMA YADAV Vs. STATE
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July 23, 2019 |
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RAMAN JAIN Vs. MAGAN MALA JAIN & ORS
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January 8, 2019 |
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RAMAN KAPOOR Vs. O P KAPOOR
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February 4, 2019 |
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RAMAN SHARMA Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT
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October 30, 2019 |
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RAMAN SURI Vs. DELHI ELECTRICITY REGULATORY COMMISSION AND ORS
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July 16, 2019 |
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RAMANPREET KAUR Vs. UNION OF INDIA
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November 29, 2019 |
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RAMBHOOL SINGH Vs. MANJEET SINGH
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November 20, 2019 |
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RAMESH Vs. STATE
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November 25, 2019 |
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RAMESH Vs. STATE ( NCT OF DELHI) & ORS
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January 17, 2019 |
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RAMESH ARYA Vs. PAWAN ARYA
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September 5, 2019 |
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RAMESH BHARDWAJ Vs. GOVT OF NCT OF DELHI THROUGH SHO
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May 14, 2019 |
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RAMESH CHAND Vs. SHYAMA ARORA
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April 16, 2019 |
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RAMESH CHAND Vs. PRAHLAD DASS MITTAL AND ORS
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March 15, 2019 |
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RAMESH CHANDER KUMAR Vs. MISHRI LAL MAURYA
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November 5, 2019 |
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RAMESH CHANDER TYAGI Vs. STATE THR C B I
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July 25, 2019 |
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RAMESH CHANDRA SINGH Vs. UNION OF INDIA
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April 9, 2019 |
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RAMESH DUTT SHARMA Vs. MEDICAL COUNCIL OF INDIA
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September 19, 2019 |
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RAMESH KUMAR Vs. NARCOTICS CONTROL BUREAU
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March 19, 2019 |
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RAMESH KUMAR Vs. GOVT OF NCTD & ORS
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May 28, 2019 |
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RAMESH KUMAR Vs. GOVT. OF NCT OF DELHI
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March 25, 2019 |
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RAMESH KUMAR BAGGA Vs. KAILASH MAKKAR
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September 23, 2019 |
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RAMESH KUMAR MALI Vs. ASSISTANT ENGINEER, DDA & ORS
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October 22, 2019 |
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RAMESH MISHRA Vs. USHA RANI VERMA & ORS
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February 12, 2019 |
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RAMESH SHARMA Vs. STATE
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November 15, 2019 |
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RAMESHWAR DAYAL GUPTA Vs. MANGE RAM GUPTA
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July 3, 2019 |
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RAMESHWAR DAYAL GUPTA Vs. MANGE RAM GUPTA
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July 3, 2019 |
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RAMINDER Vs. STATE (NCT OF DELHI)
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May 8, 2019 |
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RAMINDER Vs. STATE (NCT OF DELHI)
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May 8, 2019 |
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RAMINDER AHLUWALIA Vs. SANDEEP WALIA & ANR
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February 20, 2019 |
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RAMJIVAN GUPTA Vs. JAGRAN PRAKSHAN LTD
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September 24, 2019 |
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RAMNATH YADAV & ANR Vs. VANDANA GARG
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January 16, 2019 |
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RAMO DEVI Vs. LATE CHELA RAM CHOPRA THR HIS LRS
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November 28, 2019 |
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RAMPAT Vs. VERSATILE COMMOTRADE PVT. LTD.
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November 28, 2019 |
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RAMSWAROOP Vs. UNION OF INDIA
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November 18, 2019 |
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RAMVEER Vs. STATE
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July 15, 2019 |
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RAMWATI Vs. STATE GOVT OF NCT OF DELHI
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July 22, 2019 |
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RAN SINGH Vs. GOVT OF NCT OF DELHI THROUGH DIVISIONAL COMMISSIONER
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February 25, 2019 |
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RAN VIJAY SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE
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December 2, 2019 |
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RANBIR SINGH Vs. JIYA RANI
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September 20, 2019 |
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RANBIR SINGH Vs. STATE
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October 16, 2019 |
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RANBIR SINGH & ORS Vs. STATE & ANR
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January 11, 2019 |
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RANDHAWA SINGH Vs. UNION OF INDIA
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July 26, 2019 |
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RANI BHATIA Vs. SADHNA JAIN
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December 16, 2019 |
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RANI SHARMA Vs. SHASHANK TIWARI AND ORS
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January 31, 2019 |
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RANJEET Vs. STATE
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November 18, 2019 |
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RANJEET Vs. STATE
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May 31, 2019 |
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RANJEET KAUR Vs. SARANJEET
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November 20, 2019 |
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RANJIT KUMAR GUPTA Vs. UNION OF INDIA
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April 22, 2019 |
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RANJU DEVI Vs. UNION OF INDIA AND ORS
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April 10, 2019 |
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RANVIR SINGH Vs. RAJINDER KUMAR JAIN
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October 18, 2019 |
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RASHI Vs. UNION OF INDIA
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December 6, 2019 |
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RASHI Vs. UNION OF INDIA
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July 17, 2019 |
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RASHID Vs. STATE
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September 30, 2019 |
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RASMALA TRADE FINANCE FUND Vs. RAMAN GUPTA
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July 23, 2019 |
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RATHI ISPAT LTD Vs. INOX AIR PRODUCT LTD
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October 10, 2019 |
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RATI PAL SAROJ Vs. UNION OF INDIA
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July 29, 2019 |
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RATNA INFRASTRUCTURE PROJECTS PVT LTD Vs. MEJA URJA NIGAM PRIVATE LIMITED
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January 31, 2019 |
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RATTAN MEHTA Vs. GAYATRI SHAH
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December 6, 2019 |
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RATUL PURI Vs. DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
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August 21, 2019 |
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RATUL PURI Vs. DIRECTORATE ENFORCEMENT OF INDIA, DELHI ZONAL OFFICE, NEW DELHI
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August 20, 2019 |
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RAVI Vs. STATE
|
January 14, 2019 |
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RAVI @ BATU Vs. STATE
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July 2, 2019 |
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RAVI @ RAVINDER Vs. SAJJAN KUMAR
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October 16, 2019 |
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RAVI AGARWAL Vs. USHA KUMAR & ORS
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February 11, 2019 |
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RAVI DUTT Vs. DAL CHAND
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July 18, 2019 |
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RAVI KUMAR Vs. LOK NAYAK HOSPITAL
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September 19, 2019 |
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RAVI KUMAR Vs. STATE OF NCT OF DELHI & ORS
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September 16, 2019 |
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RAVI KUMAR Vs. STATE
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May 8, 2019 |
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RAVI PRAKASH VERMA Vs. STATE
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November 25, 2019 |
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RAVI RAJ Vs. SIMARPREET SINGH
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May 13, 2019 |
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RAVI SHARMA Vs. STATE OF NCT OF DELHI & ORS
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January 16, 2019 |
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RAVI SINGHAL Vs. MANALI SINGHAL
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January 29, 2019 |
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RAVI TIWARI & ORS Vs. RAJIV KUMAR
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March 20, 2019 |
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RAVINDER Vs. STATE
|
March 27, 2019 |
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RAVINDER Vs. UNION OF INDIA AND ORS
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March 25, 2019 |
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RAVINDER Vs. SUBHASH GUPTA
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August 26, 2019 |
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RAVINDER Vs. STATE
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November 26, 2019 |
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RAVINDER CHAUDHARY Vs. VETERINARY COUNCIL OF INDIA
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October 10, 2019 |
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RAVINDER KUMAR Vs. KISHORI LAL
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May 10, 2019 |
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RAVINDER KUMAR Vs. ASHA
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August 6, 2019 |
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RAVINDER KUMAR JOSHI @ RK JOSHI Vs. CENTRAL BUREAU OF INVESTIGATION
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April 1, 2019 |
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RAVINDER KUMAR WALI Vs. UNION OF INDIA & ORS
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March 19, 2019 |
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RAVINDER SINGH Vs. SAROJ SINGH
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October 31, 2019 |
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RAVINDER SINGH & ANR Vs. SARESH CHAND PUNJ ALIAS SURESH CHAND PUNJ (SINCE DECEASED) THROUGH LRS & ORS
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March 26, 2019 |
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RAVINDER SINGH & ORS Vs. LT GOVERNOR & ORS
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March 20, 2019 |
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RAVINDER SINGH VERMA Vs. STATE
|
July 24, 2019 |
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RAVINDER SIROHI Vs. UNION OF INDIA AND ORS
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February 14, 2019 |
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RAVINDRA KUMAR HAJELA Vs. REGISTRAR OF CO
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September 17, 2019 |
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RAVITA Vs. SURESH
|
December 2, 2019 |
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RAVNEET SINGH Vs. STATE
|
July 23, 2019 |
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RCHID INFRASTRUCTURE
DEVELOPERS PVT LTD Vs. UNION OF INDIA & ORS
|
January 17, 2019 |
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RDS PROJECT LIMITED Vs. ASST.COMMISSIONER OF INCOME TAX
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October 23, 2019 |
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RE Vs. RE
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October 18, 2019 |
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RE-HOFFLAND FINANCE LTD. Vs. STATE
|
October 18, 2019 |
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RE-IN MATTER OF ELEPHANTA OIL & VANASPATI INDUSTRIES LTD Vs. VINOD KUMAR JAIN
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April 9, 2019 |
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REALTECH INFRASTRUCTURE LIMITED Vs. SMART HOUSING PVT. LTD.
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August 23, 2019 |
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RED BULL AG Vs. PEPSICO INDIA HOLDINGS PVT LTD
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August 28, 2019 |
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RED ROSES PUBLIC SCHOOL Vs. RESHMAWATI
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October 15, 2019 |
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REDDYS LABORATORIES LIMITED Vs. LABORATE PHARMACEUTICALS INDIA LTD
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April 11, 2019 |
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REENA PATHAK Vs. UNION OF INDIA
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August 27, 2019 |
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REGENTS OF UNIVERSITY OF CALIFORNIA Vs. UNION OF INDIA & ORS
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May 16, 2019 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. AHLUWALIA CONTRACTS (INDIA) LTD
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August 27, 2019 |
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REGULUS INFRASTRUCTURE MANAGEMENT Vs. SUPER PROPERTY MAINTENANCE PVT LTD
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May 6, 2019 |
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REHAMTULLAH Vs. UNION OF INDIA
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April 15, 2019 |
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REHMANI BEGUM : MUNABAR BANO : TABASUM BANO Vs. KRISHAN PAL : AG ENVIRO INFRA PROJECTS P. LTD. : NEW INDIA ASSURANCE CO. LTD.
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January 18, 2019 |
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REKHA KAUSHAL Vs. PUNJAB NATIONAL BANK AND ORS
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February 20, 2019 |
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REKHA RANI Vs. SUDHIR KUMAR KHANNA & ORS
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January 15, 2019 |
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RELAXO FOOTWEARS LIMITED Vs. AQUALITE INDIA LTD & ANR
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May 6, 2019 |
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RELAXO FOOTWEARS LIMITED Vs. XS BRANDS CONSULTANCY PRIVATE LIMITED
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March 11, 2019 |
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RELIANCE GENERAL INSURANCE Vs. RESHAM SINGH
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July 5, 2019 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. MANOJ SINGH @ MANOJ CHANDRAWANSHI
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September 2, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. OM PRAKASH YADAV
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April 2, 2019 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. NARESH MANDAV
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May 24, 2019 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. PIYUSH KUMBNANI
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July 30, 2019 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MONA
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October 15, 2019 |
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RELIANCE HOME FINANCE LIMITED Vs. JAGWATI JAIN
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May 6, 2019 |
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RELIANCE INDUSTRIES LIMITED Vs. GAIL(INDIA) LIMITED
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July 16, 2019 |
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RELIANCE JIO INFOCOMM LTD Vs. PUNJAB AND SIND BANK
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June 14, 2019 |
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RELIANCE LIFE SCIENCES PRIVATE LIMITED Vs. M/S GENENTECH INC AND ORS
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September 18, 2019 |
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RELIGARE FINVEST LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 28, 2019 |
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RENU ANAND Vs. MAINTENANCE TRIBUNAL & ORS
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April 24, 2019 |
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RENU GUPTA Vs. UNION OF INDIA
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April 2, 2019 |
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RENU JAIN AND OTHERS Vs. KAMLA VATI JAIN AND OTEHRS
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May 10, 2019 |
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RENU SHARMA Vs. AMIT GOEL
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January 16, 2019 |
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RENUKA (SENGUPTA) MALAKER & ORS Vs. OFFICE OF APPROPRIATE AUTHORITY AND ORS
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January 7, 2019 |
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REPUBLIC OF INDIA THROUGH Vs. MINISTRY OF DEFENCE
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January 9, 2019 |
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RESHAM DEVI SURANA Vs. STATE (GNCT DELHI)& ANR
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April 29, 2019 |
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RESHMAWATI Vs. MANAGING COMMITTEE
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July 1, 2019 |
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RESIDENTS OF BODAL GALI Vs. EAST DELHI MUNICIPAL CORPORATION
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August 19, 2019 |
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REV SOLMON DAVID Vs. STATE (NCT OF DELHI)
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May 23, 2019 |
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REVOLUTION FORVER MARKETING PVT LTD Vs. INCOME TAX OFFICER
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February 14, 2019 |
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RICH PAL SINGH Vs. ASSTT GENERAL MANAGER
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November 25, 2019 |
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RICKY KATARIA Vs. STATE GOVT OF NCT
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March 12, 2019 |
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RIDHIMA M DOSHI & ORS Vs. STATE BANK OF INDIA & ORS
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May 20, 2019 |
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RINKU @ RAM PRASAD Vs. STATE
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September 30, 2019 |
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RIPU DAMAN Vs. SHRI DALIP KUMAR
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October 15, 2019 |
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RISHI NATH AGGARWAL Vs. SAURAV
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September 11, 2019 |
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RISHI PAL Vs. STATE
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September 27, 2019 |
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RISHI RANJAN MISHRA Vs. SHUBH CHANDER YADAV AND ORS.
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September 5, 2019 |
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RISHIKA PURI Vs. NIRMAL PURI
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July 15, 2019 |
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RITA SOLOMON & ORS Vs. REPUBLIC OF ITALY & ANR
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May 1, 2019 |
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RITA VASHISHTHA Vs. ANIL KUMAR VASHISHTHA
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November 19, 2019 |
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RITAM STEEL PVT LTD Vs. UOI & ORS
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January 15, 2019 |
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RITAMBHRA CHAWLA Vs. VAYAM TECHNOLOGIES LTD
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July 1, 2019 |
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RITES LTD Vs. SUBRATA KUMAR GHOSE
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May 17, 2019 |
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RITESH GOEL Vs. STATE
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April 8, 2019 |
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RITESH NARPATRAJ SANGHVI Vs. UNION OF INDIA
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January 7, 2019 |
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RITESH PROPERTIES Vs. YOUTUBE LLC & ORS.
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October 9, 2019 |
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RITESH SONI Vs. UNION OF INDIA
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December 10, 2019 |
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RITIKA Vs. STATE
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October 16, 2019 |
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RITIKA JAIN Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY& ANR
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May 29, 2019 |
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RITNAND BALVED EDUCATION FOUNDATION Vs. OM SAI MANDIR NYAS TRUST
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November 29, 2019 |
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RITU Vs. STATE
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September 17, 2019 |
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RITU Vs. SANDEEP KUMAR PRASHAR
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September 3, 2019 |
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RITU JAIN Vs. STATE THROUGH STANDING COUNSEL & ANR
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March 12, 2019 |
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RITU JAIN Vs. STATE & ANR
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May 1, 2019 |
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RITU MALIK Vs. LAND & DEVELOPMENT OFFICE
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April 23, 2019 |
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RITU VASHISTH Vs. STATE (NCT OF DELHI) & ANR
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May 9, 2019 |
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ROCKLAND HOSPITAL LTD Vs. GOVT OF NCT OF DELHI & ANR
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February 13, 2019 |
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ROCKWELL INDUSTRIES Vs. COMMISSIONER OF TRADE & TAXES & ANR
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May 8, 2019 |
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ROCKY Vs. STATE
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March 28, 2019 |
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RODERICK JOHN ANDREW MACKENZIE Vs. HIMALAYAN HELI SERVICES PVT. LTD
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January 8, 2019 |
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ROHINISH PATHAK Vs. MEDICAL COUNCIL OF INDIA & ANR
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February 26, 2019 |
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ROHINTON EDALJI Vs. ARVIND RAI
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December 3, 2019 |
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ROHIT Vs. STATE
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January 16, 2019 |
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ROHIT Vs. STATE
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March 29, 2019 |
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ROHIT CHATURVEDI Vs. STATE
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May 2, 2019 |
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ROHIT GUPTA Vs. STATE
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October 21, 2019 |
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ROHIT JAIN Vs. UNION OF INDIA
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August 19, 2019 |
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ROHIT KUMAR GUPTA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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August 19, 2019 |
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ROHIT RAJPAL Vs. OM PRAKASH SEWANI
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August 6, 2019 |
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ROHIT SHARMA Vs. STATE OF NCT OF DELHI
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September 16, 2019 |
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ROHIT SINGH @ RINKU Vs. STATE (GOVT OF NCT OF DELHI)
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February 12, 2019 |
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ROHIT VALECHA Vs. STATE
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December 17, 2019 |
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ROHITA SHARMA Vs. RAJKUMAR SHARMA
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August 28, 2019 |
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ROHITASH INSTITUTE OF ELEMENTARY EDUCATION Vs. NATIONAL COUNIL FOR TEACHER EDUCATION AND ANR
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February 27, 2019 |
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ROHTAS SINGH THROUGH LS Vs. UNION OF INDIA & ORS
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January 21, 2019 |
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ROHTASH Vs. SATBIR
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December 19, 2019 |
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ROHTASH SINGH Vs. NEW ZONE BUILDTECH PVT LTD & ORS
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March 19, 2019 |
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ROLAND CORPORATION Vs. SANDEEP JAIN
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January 15, 2019 |
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December 2, 2019 |
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May 16, 2019 |
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ROOP CHAND Vs. UNION OF INDIA
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July 25, 2019 |
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ROOP SINGH Vs. STATE
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May 23, 2019 |
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ROOPAK STORES PVT LTD & ORS Vs. ROOPAKS PIK-N-PAY & ORS
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March 25, 2019 |
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ROSEY SAILO DAMODARAN Vs. NITIN DAMODARAN
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February 8, 2019 |
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October 10, 2019 |
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October 9, 2019 |
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November 4, 2019 |
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December 4, 2019 |
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October 22, 2019 |
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September 6, 2019 |
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September 4, 2019 |
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January 30, 2019 |
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July 4, 2019 |
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RUCHI ENTERPRISES AND ORS Vs. FULLERTON INDIA CREDIT COMPANY LTD
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March 18, 2019 |
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RUKMA SINGH Vs. STATE
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July 4, 2019 |
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RUKSAR MALIK Vs. GOVT. OF NCT OF DELHI
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February 22, 2019 |
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February 5, 2019 |
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August 14, 2019 |
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RUNA RAJPUT Vs. STATE
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October 15, 2019 |
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RUNEET GULATHI Vs. STATE (GOVT OF NCT OF DELHI)
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September 20, 2019 |
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March 13, 2019 |
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RUNWAY LOGISTICS PVT. LTD. Vs. PARAS IMPORTS PVT. LTD.
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April 16, 2019 |
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RUPAL ANAND Vs. UNION OF INDIA & ORS
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February 14, 2019 |
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RV SOLUTIONS PVT LTD Vs. AJAY KUMAR DIXIT & ORS
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January 15, 2019 |
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RVJ MUSICAL PRIVATE LTD. Vs. UNION OF INDIA
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November 6, 2019 |
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July 1, 2019 |
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November 29, 2019 |
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March 15, 2019 |
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S DAYA SINGH Vs. SOM DATT BUILDERS PVT LTD
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July 16, 2019 |
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February 6, 2019 |
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August 22, 2019 |
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March 18, 2019 |
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September 20, 2019 |
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February 6, 2019 |
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January 21, 2019 |
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May 7, 2019 |
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February 21, 2019 |
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April 30, 2019 |
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S P Vs. M
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March 19, 2019 |
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March 12, 2019 |
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April 24, 2019 |
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April 1, 2019 |
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March 12, 2019 |
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September 5, 2019 |
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May 2, 2019 |
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February 21, 2019 |
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S T Vs. M K D
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March 28, 2019 |
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S. K. BHATIA Vs. CENTRAL BUREAU OF INVESIGATION
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August 19, 2019 |
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S. K. PATTANAYAK Vs. MINISTRY OF RAILWAYS
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July 1, 2019 |
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S. S. RANA Vs. UNION OF INDIA
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October 21, 2019 |
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S. SURJEET SINGH Vs. STATE
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May 13, 2019 |
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S.B.G. & CO. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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May 3, 2019 |
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S.D.SINGH Vs. UNITED INDIA INSURANCE CO. LTD
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August 14, 2019 |
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July 18, 2019 |
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September 6, 2019 |
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April 23, 2019 |
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S.S. THAPAR Vs. L.R VERMA
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November 18, 2019 |
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March 26, 2019 |
|
SACHIN Vs. RAJNEESH KUMAR
|
February 11, 2019 |
|
SACHIN Vs. STATE (NCT OF DELHI)
|
October 24, 2019 |
|
SACHIN Vs. STATE OF NCT OF DELHI
|
July 1, 2019 |
|
SACHIN ALIAS CHAJJA Vs. STATE
|
October 10, 2019 |
|
SACHIN DUTTA Vs. STATE
|
February 15, 2019 |
|
SACHIN GUPTA Vs. RACHANA GUPTA
|
January 21, 2019 |
|
SACHIN JAIN Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
December 20, 2019 |
|
SACHIN JINDAL Vs. STATE
|
September 18, 2019 |
|
SACHIN JINDAL & ANR Vs. STATE
|
April 12, 2019 |
|
SACHIN KUMAR Vs. UNION OF INDIA
|
September 4, 2019 |
|
SACHIN TALWAR Vs. SANDEEP AGRAWAL
|
September 2, 2019 |
|
SADDAK HUSSAIN Vs. STATE (NCT OF DELHI)
|
May 15, 2019 |
|
SADHNA AGGARWAL Vs. RAKESH AGGARWAL
|
April 4, 2019 |
|
SADHNA TYAGI Vs. RAJ KUMAR TYAGI
|
February 25, 2019 |
|
SAGA LIFESTYLE PVT LTD & ORS Vs. BANG & OLUFSEN A/S & ANR
|
April 4, 2019 |
|
SAGAR RATNA RESTAURANTS PRIVATE LIMITED Vs. D.S. FOODS
|
May 7, 2019 |
|
SAGU DREAMLAND PRIVATE LIMITED & ANR Vs. JINGAL BELL AMUSEMENT PARK (PVT) LTD
|
January 28, 2019 |
|
SAHARA INDIA COMMERICAL CORPORATION LTD Vs. VIJAY KUMAR AGARWAL
|
November 19, 2019 |
|
SAHIB SINGH Vs. UNION OF INDIA
|
August 23, 2019 |
|
SAHIL Vs. UNIVERSITY OF DELHI
|
November 14, 2019 |
|
SAHIL SHARMA Vs. STATE
|
August 1, 2019 |
|
SAI CINE PRODUCTIONS Vs. CENTRAL BOARD OF FILM CERTIFICATION
|
August 27, 2019 |
|
SAI CONSTRUCTIONS Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD & ANR
|
February 19, 2019 |
|
SAI MOTORS Vs. ADITYA JAIN
|
August 20, 2019 |
|
SAIKRISHNA RAJAGOPAL Vs. HEMANT SINGH
|
April 10, 2019 |
|
SAINATH SALES AND SERVICES
PVT LTD & ANR Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
February 5, 2019 |
|
SAINT GOBAIN INDIA PVT LIMITED Vs. UNION OF INDIA
|
February 6, 2019 |
|
SAIPRASAD R G Vs. JAWAHARLAL NEHRU UNIVERSITY
|
September 19, 2019 |
|
SAJAN SETHI Vs. RAJAN SETHI
|
February 18, 2019 |
|
SAJU S DOMINIC Vs. UNION OF INDIA
|
May 15, 2019 |
|
SAKSHI Vs. DARSHAN SINGH
|
November 7, 2019 |
|
SALEK RAM Vs. STATE GOVT. OF NCT OF DELHI
|
November 27, 2019 |
|
SALEK RAM Vs. STATE GOVT. OF NCT OF DELHI
|
November 20, 2019 |
|
SALES TAX BAR ASSOCIATION Vs. UNION OF INDIA
|
September 18, 2019 |
|
SALES TAX BAR ASSOCIATION Vs. UNION OF INDIA
|
September 12, 2019 |
|
SALES TAX BAR ASSOCIATION (REGD.) AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 31, 2019 |
|
SALMA DAM JOINT VENTURE Vs. WAPCOS LIMITED
|
January 25, 2019 |
|
SALMA DAM JOINT VENTURE THROUGH Vs. SJV PROJECTS PVT LTD
|
January 25, 2019 |
|
SALMAN Vs. STATE ( DELHI ADMN) DELHI & ANR
|
January 16, 2019 |
|
SALMAN ANSARI Vs. STATE
|
March 12, 2019 |
|
SALMAN KHURSHID Vs. STATE NCT OF DELHI
|
November 27, 2019 |
|
SAMARENDRA BEURA Vs. PRINCIPAL SECRETARY TO HIS EXCELLENCY THE GOVERNOR OF ODISHA
|
October 23, 2019 |
|
SAMEER BHUTANIBATRA Vs. KEWAL KRISHAN KUMAR
|
January 24, 2019 |
|
SAMEER MADAN & ANR Vs. J S DHILLON & ANR
|
January 31, 2019 |
|
SAMMAN CONSTRUCTION & FINANCE (P) LTD. Vs. UNION OF INDIA
|
October 9, 2019 |
|
SAMSON MARITIME LTD AND ANR Vs. UNION OF INDIA AND ORS
|
May 29, 2019 |
|
SAMSUNG ELECTRONICS CO LTD & ANR Vs. LAKHAN A & ORS
|
February 28, 2019 |
|
SAMSUNG INDIA ELECTRONICS PVT LTD Vs. MGR ENTERPRISES
|
May 24, 2019 |
|
SAMYAK PROJECTS PRIVATE LIMITED Vs. ANSAL HOUSING & CONSTRUCTION LIMITED
|
February 13, 2019 |
|
SANCHI DILAVARI Vs. UNIVERSITY OF DELHI
|
November 5, 2019 |
|
SANDEEP Vs. NATIONAL INSURANCE CO LTD
|
October 10, 2019 |
|
SANDEEP Vs. STATE
|
October 31, 2019 |
|
SANDEEP Vs. STATE
|
October 24, 2019 |
|
SANDEEP Vs. STATE
|
August 8, 2019 |
|
SANDEEP AGGARWAL Vs. RAJ KUMAR AGGARWAL & ORS
|
April 16, 2019 |
|
SANDEEP JAIN Vs. ADDL. DIR. DRI (DIR. OF REVENUE INTELLIGENCE)
|
September 2, 2019 |
|
SANDEEP KUMAR Vs. CENTRAL BUREAU OF NARCOTICS
|
July 8, 2019 |
|
SANDEEP KUMAR Vs. STATE
|
December 12, 2019 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
November 8, 2019 |
|
SANDEEP MUDGAL & ORS Vs. STATE (NCT OF DELHI) & ANR
|
March 12, 2019 |
|
SANDEEP SILAS Vs. CBI & ORS
|
March 15, 2019 |
|
SANDEEP SINGH Vs. PRATAP SINGH & ORS
|
March 28, 2019 |
|
SANDEEP SINGH Vs. RANJANA GAWRI
|
September 24, 2019 |
|
SANDHYA EDUCATIONAL SOCIETY (REGD ) Vs. GOVT OF NCT OF DELHI & ORS
|
January 30, 2019 |
|
SANGEETA GARG Vs. URMILA
|
February 13, 2019 |
|
SANGITA MUNDHRA Vs. MADHURICA MUNDHRA
|
May 7, 2019 |
|
SANJAY Vs. STATE
|
May 31, 2019 |
|
SANJAY Vs. STATE
|
July 3, 2019 |
|
SANJAY Vs. NORTH DELHI MUNICIPAL CORPORATION
|
September 13, 2019 |
|
SANJAY Vs. STATE
|
August 19, 2019 |
|
SANJAY Vs. STATE & ANR
|
January 15, 2019 |
|
SANJAY Vs. STATE
|
January 7, 2019 |
|
SANJAY & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
January 21, 2019 |
|
SANJAY AGRAWAL Vs. UNION OF INDIA
|
November 27, 2019 |
|
SANJAY BEHARI & ORS Vs. IFCI
|
January 17, 2019 |
|
SANJAY DEWAN Vs. LICENSING AUTHORITY
|
July 8, 2019 |
|
SANJAY DOVAL Vs. UNION OF INDIA
|
November 27, 2019 |
|
SANJAY GUPTA Vs. ELECTION COMMISSION OF INDIA
|
August 20, 2019 |
|
SANJAY KAPUR Vs. VIKRAM KAPUR
|
July 15, 2019 |
|
SANJAY KUMAR Vs. ANIL AGGARWAL
|
October 17, 2019 |
|
SANJAY KUMAR GARG Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
|
January 9, 2019 |
|
SANJAY KUMAR SINGH Vs. CBI
|
March 29, 2019 |
|
SANJAY KUMAR SINGH Vs. C B I
|
March 29, 2019 |
|
SANJAY KUMAR SINGH Vs. C B I
|
April 29, 2019 |
|
SANJAY SHARMA Vs. SUDHIR MALHOTRA & ORS
|
March 25, 2019 |
|
SANJAY SINGH Vs. SUNITA
|
January 10, 2019 |
|
SANJAY VERMA Vs. GOPAL HALWAI
|
March 15, 2019 |
|
SANJAY WADHWA Vs. SURAJ PRAKASH PAHWA
|
September 13, 2019 |
|
SANJAY YADAV Vs. STATE (GOVT OF NCT OF DELHI)
|
January 29, 2019 |
|
SANJAYA BAHEL Vs. UNION OF INDIA
|
May 15, 2019 |
|
SANJEET @ SANJEEV Vs. GOVT OF N C T OF DELHI
|
May 17, 2019 |
|
SANJEEV BHALLA Vs. MAN MOHAN SWAROOP & ORS
|
April 26, 2019 |
|
SANJEEV KUMAR Vs. STATE
|
April 22, 2019 |
|
SANJEEV KUMAR Vs. ASIM KUMAR
|
January 25, 2019 |
|
SANJEEV KUMAR Vs. STATE
|
November 13, 2019 |
|
SANJEEV KUMAR KAKKAR Vs. TATA CAPITAL HOUSING FINANCE LIMITED
|
August 19, 2019 |
|
SANJEEV MOHAN AHLUWALIA Vs. UNION OF INDIA
|
December 19, 2019 |
|
SANJEEV SAHNI Vs. ARVIND SAHNI
|
April 25, 2019 |
|
SANJEEV SINGH AHLUWALIA Vs. UNION OF INDIA
|
September 30, 2019 |
|
SANJIV JAIN & ANR Vs. KUANTUM PAPERS LIMITED & ANR
|
April 30, 2019 |
|
SANJIV K. SINGH Vs. RITU SINGH
|
September 27, 2019 |
|
SANJIVANI NON-FERROUS TRADING PVT. LTD Vs. INCOME TAX OFFICER WARD
|
April 9, 2019 |
|
SANMAN DISTRIBUTORS PVT LTD Vs. ANA ARC PVT LTD & ORS
|
March 25, 2019 |
|
SANNO Vs. STATE (NCT OF DELHI)
|
February 22, 2019 |
|
SANOFI INDIA LTD AND ANR Vs. UNION OF INDIA AND ORS
|
March 20, 2019 |
|
SANRAJ FARMS PRIVATE LIMITED Vs. CHARAN SINGH
|
October 10, 2019 |
|
SANT LAL Vs. SHIELA VANTI
|
September 16, 2019 |
|
SANT LAL AGGARWAL Vs. ANAND PRAKASH BANSAL
DHARAMVIR & CO
|
February 7, 2019 |
|
SANTANU DAS Vs. NATIONAL SCHOOL OF DRAMA
|
April 12, 2019 |
|
SANTOKH SINGH Vs. STATE
|
July 5, 2019 |
|
SANTOKH SINGH Vs. STATE
|
August 5, 2019 |
|
SANTOSH Vs. STATE
|
February 21, 2019 |
|
SANTOSH KUMAR Vs. RAJ KUMAR KARMAKAR
|
July 24, 2019 |
|
SANTOSH KUMAR Vs. DELHI JAL BOARD
|
October 15, 2019 |
|
SANTOSH KUMAR GARG Vs. JITENDRA VIRWANI & ORS
|
April 23, 2019 |
|
SANTOSH KUMAR SINGH Vs. DEEPAK GUPTA
|
September 24, 2019 |
|
SANTUR CONSTRUCTION & FINANCE (P) LTD. Vs. UNION OF INDIA
|
October 9, 2019 |
|
SAPTAHIK MERCHANT WELFARE ASSOCIATION Vs. NORTH DELHI MUNICIPAL CORPORATION
|
July 3, 2019 |
|
SARABJIT SINGH CHADHA Vs. DINESH SEHGAL
|
April 8, 2019 |
|
SARASWATI EDUCATION SOCIETY Vs. UNION OF INDIA
|
May 27, 2019 |
|
SARDAR MAHINDER SINGH Vs. SUKHWANT KAUR
|
April 1, 2019 |
|
SAREGAMA INDIA LIMITED Vs. BALAJI MOTION PICTURES LIMITED
|
September 13, 2019 |
|
SARITA GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 18, 2019 |
|
SARITA GUPTA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANR
|
September 19, 2019 |
|
SARLA GUPTA Vs. DIRECTORATE OF ENFORCEMENT
|
July 22, 2019 |
|
SARVESH Vs. STATE OF NCT OF DELHI
|
May 3, 2019 |
|
SARVESH BISARIA Vs. ANAND NIROG DHAM HOSPITAL PVT LTD
|
December 17, 2019 |
|
SARVINDER SINGH Vs. CHIEF MANAGER PUNJAB NATIONAL BANK
|
December 5, 2019 |
|
SARVJEET Vs. STATE
|
July 8, 2019 |
|
SASHIDHARAN KOLLERY Vs. STATE
|
July 1, 2019 |
|
SATBIR DALAL & ORS Vs. STATE (GOVT OF NCT OF DELHI)
|
February 14, 2019 |
|
SATBIR SINGH Vs. STATE
|
March 8, 2019 |
|
SATBIR SINGH Vs. FINANCIAL COMMISSIONER
|
March 15, 2019 |
|
SATENDER KUMAR JAIN Vs. NIRMAL JAIN & ORS
|
April 9, 2019 |
|
SATENDER PAL & ORS Vs. STATE & ANR
|
January 25, 2019 |
|
SATENDER SINGH NAKOTI Vs. STATE OF NCT OF DELHI & ANR
|
March 7, 2019 |
|
SATENDRA & ORS Vs. STATE OF NCT OF DELHI & ANR
|
February 6, 2019 |
|
SATISH Vs. STATE(GOVT OF NCT OF DELHI)
|
February 15, 2019 |
|
SATISH Vs. STATE
|
May 14, 2019 |
|
SATISH AHUJA Vs. UNION OF INDIA & ORS
|
February 20, 2019 |
|
SATISH CHANDER Vs. DELHI TRANSPORT CORPORATION
|
May 17, 2019 |
|
SATISH KUMAR Vs. DISTRICT & SESSIONS JUDGE
|
December 3, 2019 |
|
SATISH KUMAR Vs. RAJ RANI SABHARWAL
|
November 20, 2019 |
|
SATISH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
April 23, 2019 |
|
SATISH KUMAR Vs. SARJO DEVI
|
October 16, 2019 |
|
SATISH KUMAR Vs. KHUSHBOO SINGH
|
October 14, 2019 |
|
SATISH KUMAR CHHABR Vs. VINOD KUMAR AHUJA
|
December 20, 2019 |
|
SATISH KUMAR MODI Vs. LAND ACQUISITION COLLECTOR
|
January 7, 2019 |
|
SATISH PANDEY @ SANJIV PANDEY Vs. STATE N C T OF DELHI
|
March 26, 2019 |
|
SATISH SHARMA Vs. STATE & ORS
|
March 14, 2019 |
|
SATPAL SINGH Vs. LAND ACQUISITION COLLECTOR & ORS
|
February 27, 2019 |
|
SATTU Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 24, 2019 |
|
SATTU Vs. STATE (GOVT OF NCT OF DELHI)
|
January 24, 2019 |
|
SATYA PARKASH & BROS (P) LTD Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
February 4, 2019 |
|
SATYA PRAKASH Vs. QUTAB REALCON PVT LTD
|
September 30, 2019 |
|
SATYA PRAKASH Vs. MUKESH RAJORA
|
August 23, 2019 |
|
SATYA PRAKASH GUPTA Vs. LALA KANSHI RAM GUPTA AND ORS
|
February 4, 2019 |
|
SATYA RANI BHATIA Vs. UNION OF INDIA
|
July 9, 2019 |
|
SATYA VIR SINGH Vs. DIRECTOR OF EDUCATION
|
October 21, 2019 |
|
SATYADHARA COMMUNICATIONS PVT. LTD. Vs. INDIASIGN PVT. LTD.
|
July 24, 2019 |
|
SATYAM KUMAR SAH & ORS Vs. NARCOTIC CONTROL BUREAU
|
May 6, 2019 |
|
SATYENDRA BANSAL Vs. DIPTI GOEL
|
November 7, 2019 |
|
SATYENDRA KUMAR JHA Vs. UNION OF INDIA
|
February 1, 2019 |
|
SAURABH Vs. STATE OF NCT OF DELHI
|
August 22, 2019 |
|
SAURABH CHAUDHARY Vs. STATE ( GOVT OF NCT DELHI)
|
March 26, 2019 |
|
SAURABH JAIN Vs. STATE
|
July 15, 2019 |
|
SAURABH PURI Vs. DRUGS CONTROLLER DRUGS CONTROLLER DEPARTMENT
|
May 20, 2019 |
|
SAURABH TRIPATHY Vs. COMPETITION COMMISSION OF INDIA
|
October 10, 2019 |
|
SAVITA BANSAL Vs. NARENDER BARMECHA
|
March 7, 2019 |
|
SAVITRI GAUTAM Vs. S C AGGARWAL
|
January 18, 2019 |
|
SAYAED MD RIDWAN @ MUNNA Vs. STATE
|
February 22, 2019 |
|
SAYED AHMED Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
December 27, 2019 |
|
SBS LOGISTICS SINGAPORE PTE. LTD. Vs. SBS TRANSPOLE LOGISTICS PRIVATE LIMITED
|
September 16, 2019 |
|
SCHEIDER ELECTRIC INDIA PVT LTD Vs. RENTWORKS INDIA PVT LTD
|
May 15, 2019 |
|
SCHLOSS CHANAKYA PRIVATE LIMITED Vs. STATE
|
December 6, 2019 |
|
SCHNEIDER ELECTRIC INDIA PVT LTD Vs. UNION OF INDIA AND ANR
|
April 23, 2019 |
|
SCHNEIDER ELECTRIC INDIA PVT. LTD. Vs. RENTWORKS INDIA PVT. LTD.
|
October 17, 2019 |
|
SEASONS FURNISHINGS LTD Vs. ASSISTANT P F COMMISSIONER REGIONAL OFFICE DELHI EAST
|
August 27, 2019 |
|
SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR) & ORS Vs. IARI STENOGRAPHERS WELFARE ASSOCIATION & ORS
|
September 19, 2019 |
|
SEEMA ALIAS PRABHA Vs. STATE OF NCT OF DELHI
|
May 24, 2019 |
|
SEEMA TIWARI Vs. GOVT OF NCT
|
July 23, 2019 |
|
SEEMA VERMA Vs. EAST END COOPERATIVE GROUP HOUSING SOCIETY LTD
|
July 11, 2019 |
|
SEKHAR SINGH & ORS Vs. GOVT OF NCT DELHI & ANR
|
February 8, 2019 |
|
SELF FINANCING EDUCATIONAL INSTITUTIONS ASSOCIATION Vs. GGSIP UNIVERSITY AND ANR
|
February 27, 2019 |
|
SENJIL GUPTA Vs. NORTH DELHI MUNICIPAL CORPORATION
|
January 25, 2019 |
|
SETH SITA RAM Vs. SARITA AGGARWAL & ANR
|
February 15, 2019 |
|
SG Vs. RKG
|
July 8, 2019 |
|
SH ANJUM ASGAR ZAIDI Vs. STATE
|
May 20, 2019 |
|
SH JAGJIT SINGH Vs. AMRIK SINGH & OTHERS
|
November 13, 2019 |
|
SH. ADI MALIK Vs. STATE
|
April 24, 2019 |
|
SH. H.S. RAWAT Vs. CENTRAL BOARD OF IRRIGATION
|
December 9, 2019 |
|
SH. PUSHPENDER SINGH CHAWLA Vs. COMMISSIONER EMPLOYEES COMPENSATION ACT
|
October 1, 2019 |
|
SH. RAJAN BERY Vs. STATE
|
November 25, 2019 |
|
SH. UDIT KALRA & ANR. Vs. SMT. MAMTA KUKREJA & ANR.
|
January 28, 2019 |
|
SHABNAM DHILLON Vs. ZEE ENTERTAINMENT ENTERPRISES LTD
|
May 31, 2019 |
|
SHABNAM SIKAND Vs. GEETA SIKAND & ANR
|
May 6, 2019 |
|
SHACHI MAHAJAN Vs. SANTOSH MAHAJAN
|
January 10, 2019 |
|
SHADAB KHAN Vs. GOVERNMENT OF NCT OF DELHI
|
July 18, 2019 |
|
SHADAB RAZA Vs. C.P SINGH
|
May 13, 2019 |
|
SHAFALI R CHOPRA Vs. IFCI INFRASTRUCTURE DEVELOPMENT LIMITED (IIDL) & ORS
|
March 19, 2019 |
|
SHAFI @ LOVELY Vs. STATE
|
August 19, 2019 |
|
SHAHANAWAZ Vs. STATE (GOVT OF NCT OF DELHI)
|
May 31, 2019 |
|
SHAHID KHAN Vs. STATE
|
February 18, 2019 |
|
SHAHJAD KHAN Vs. STATE OF NCT OF DELHI
|
May 6, 2019 |
|
SHAHNAZ BEGUM Vs. MOHD NASEEM & ORS
|
January 15, 2019 |
|
SHAIKH ABDUL KHALIK & ANR Vs. DIRECTOR GENERAL & ORS
|
February 26, 2019 |
|
SHAILENDER KAUR Vs. STATE (NCT OF DELHI)
|
July 31, 2019 |
|
SHAITAN SINGH MEENA Vs. UNION OF INDIA AND ANR
|
April 24, 2019 |
|
SHAKTI RESIDENCY PVT LTD Vs. SANJIV ANAND
|
July 1, 2019 |
|
SHAKUNTALA DEVI Vs. SURESH KUMAT TANWAR
|
September 5, 2019 |
|
SHAKUNTALA DEVI & ANR Vs. PRADEEP PALIWAL
|
April 26, 2019 |
|
SHALINI & ANR Vs. KULDEEP SINGH & ORS
|
March 13, 2019 |
|
SHALINI ARORA Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
May 7, 2019 |
|
SHALINI KHANNA Vs. BANK OF BARODA
|
July 31, 2019 |
|
SHALINI SRIVASTAVA Vs. STATE
|
March 27, 2019 |
|
SHAMBHU SHARMA Vs. HIGH COURT OF DELHI
|
November 29, 2019 |
|
SHAMBHU YADAV Vs. STATE
|
May 24, 2019 |
|
SHAMSHAD @ MURAPPAN & ORS Vs. STATE (NCT OF DELHI)
|
April 4, 2019 |
|
SHAMSHER Vs. THE STATE
|
April 24, 2019 |
|
SHANKAR ADAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 1, 2019 |
|
SHANKER DOON & ORSANR Vs. GOVERNMENT OF NCT OF DELHI & ORSINSITUTIONS
ASSOCIATION
|
January 28, 2019 |
|
SHANKER RAJU Vs. UNION OF INDIA & ANR.
|
January 23, 2019 |
|
SHANTI & ORS Vs. STATE NCT OF DELHI & ANR
|
January 11, 2019 |
|
SHANTI DEVI Vs. STATE (NCT OF DELHI)
|
July 31, 2019 |
|
SHANTI DEVI Vs. STATE
|
September 19, 2019 |
|
SHANTI KAUR Vs. DELHI TRANSPORT CORPORATION
|
July 12, 2019 |
|
SHANTI KUMAR RAMSISARIA & ANR Vs. STATE (GOVT OF NCT OF DELHI)
|
January 24, 2019 |
|
SHANTI RANJAN Vs. UNION OF INDIA AND ORS
|
September 6, 2019 |
|
SHANTNU RAI Vs. STATE
|
April 1, 2019 |
|
SHARAD SAXENA Vs. STATE
|
November 4, 2019 |
|
SHARAD TEWATIA & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
April 30, 2019 |
|
SHARMILA @ NANHI Vs. STATE
|
December 13, 2019 |
|
SHARMILA SETH Vs. UNION OF INDIA
|
September 6, 2019 |
|
SHASHANK Vs. STATE(GOVT. OF NCT OF DELHI)
|
July 25, 2019 |
|
SHASHANK BHAGAT Vs. SHEFALI VARMA
|
July 22, 2019 |
|
SHASHI ADLAKHA Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
|
February 8, 2019 |
|
SHASHI KUMAR MAHAJAN & ORS Vs. STATE & ANR
|
February 14, 2019 |
|
SHASHI RANJAN KUMAR Vs. UNION OF INDIA AND ORS
|
February 25, 2019 |
|
SHASHI SHARMA Vs. STATE
|
September 20, 2019 |
|
SHASHI SHEKHAR SEEM Vs. STATE
|
January 16, 2019 |
|
SHASHI SHEKHAR THAKUR Vs. STATE
|
January 22, 2019 |
|
SHEELA Vs. MEENA SHARMA W/O LATE SURENDER SHARMA
|
January 15, 2019 |
|
SHEELA GEHLOT Vs. REGISTRAR COOPERATIVE SOCIETIES
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November 21, 2019 |
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September 12, 2019 |
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SHEETAL VIHAR COOPERATIVE GROUP HOUSING SOCIETY LTD AND ORS Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS
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April 5, 2019 |
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SHEFALI NARANG Vs. STATE OF DELHI
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October 17, 2019 |
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SHEHZAD Vs. STATE
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December 11, 2019 |
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SHEILA GUJRAL Vs. JOBAN KAUR PURI
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September 20, 2019 |
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SHEKHAR GARG Vs. STATE
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August 20, 2019 |
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SHEKHAR PAL SHARMA Vs. UNION OF INDIA
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July 29, 2019 |
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SHELADIA ASSOCIATES Vs. UNION OF INDIA
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July 16, 2019 |
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SHER MOHD @ SHERA Vs. STATE
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May 20, 2019 |
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SHIDORE SHITAL MHATARDEO Vs. NATIONAL BOARD OF EXAMINATION
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October 10, 2019 |
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SHIDORE SHITAL MHATARDEO Vs. NATIONAL BOARD OF EXAMINATION
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October 10, 2019 |
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SHIEL TRADE VENTURE PRIVATE LIMITED Vs. SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED
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July 16, 2019 |
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SHIKHA GUPTA Vs. STATE (GNCT OF DELHI)
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January 8, 2019 |
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SHIKHA THROUGH HER LEGAL GUARDIAN Vs. UNION OF INDIA
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May 28, 2019 |
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SHILPA AGGARWAL Vs. RUCHIKA GUPTA
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September 16, 2019 |
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SHINGYING KRISTY Vs. DELHI UNIVERSITY THROUGH
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November 8, 2019 |
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SHININGKART ECOMMERCE PVT LTD Vs. JIAYUN DATA LIMITED
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July 5, 2019 |
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SHIRANI DEVI & ORS Vs. MANAGEMENT OF M/S DELHI TRANSPORT CORPORATION
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January 10, 2019 |
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SHIRIRAM GENERAL INSURANCE CO LTD Vs. MANOJ KUMAR & ORS
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July 16, 2019 |
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SHIRLEY SILVANA LASUT Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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February 12, 2019 |
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SHIV CHARAN VERMA Vs. PRAMOD KUMAR
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May 30, 2019 |
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SHIV KUMAR Vs. LT. GOVERNOR
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July 12, 2019 |
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September 2, 2019 |
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SHIV RAM Vs. ANAND KUMAR
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October 15, 2019 |
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SHIV SHAKTI ENTERPRISES Vs. UNION OF INDIA & ORS
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March 14, 2019 |
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SHIVA @ CHANDRIKA Vs. STATE
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July 1, 2019 |
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SHIVA @ GAURAV Vs. STATE ( GOVT OF NCT OF DELHI)
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July 26, 2019 |
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SHIVAAI INDUSTRIES PRIVATE LIMITED Vs. DELHI TRANSPORT CORPORATION
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October 9, 2019 |
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SHIVALIK INSTITUTE OF AYURVED AND RESEARCH Vs. UNION OF INDIA
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August 19, 2019 |
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SHIVAM AGGARWAL Vs. SUPERTECH LIMITED
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December 16, 2019 |
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SHIVAM CHUGH Vs. NATIONAL BOARD OF EXAMINATIONS
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October 15, 2019 |
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July 15, 2019 |
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SHIVANI MALIK Vs. STATE (NCT OF DELHI)
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April 1, 2019 |
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SHIVANI TEXTILE LTD Vs. SMS DEMAG PVT LTD
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April 11, 2019 |
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SHIVI TALWAR Vs. HIS GPA ANJALI GOPALAN
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March 8, 2019 |
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SHIVI TALWAR : K.K. GARG : SATISH KUMAR GARG : SUDEEP KISHORE JAIN: KESHAV KUMAR (HUF) : KESHAV KUMAR : JAG MOHAN BHANDARI : VIJAY BHANDARI : MEKHALA SEN GUPTA : RATTAN SINGH : ANUP GUPTA : C.P. GUPTA : MALA AGGARWAL : NEELAM DIWAN : RAJ KUMAR DIWAN : KARTAR SINGH : GINNI FANANCIAL SERVICES LTD. : HARSH VARDHAN SARDA : PUSHPA SHARMA : A & B FASHIONS PVT. LTD. : LALIT KUMAR GROVER : BIMLA SODHI : SUNIL KUMAR SINGHAL : DALVINDER SINGH SODHI : GULAM NABI MIR : DALBIR SINGH : JASRAAJ SINGH : MEHMODA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI : UNION OF INDIA : LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI
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March 8, 2019 |
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SHIVRAJ GUPTA & ANR Vs. REGISTRAR OF SOCIETIES & ORS
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February 18, 2019 |
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SHOBHA AGGARWAL Vs. UNION OF INDIA
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January 7, 2019 |
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SHOBHA AGGARWAL Vs. KRISHAN KUMAR
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July 16, 2019 |
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SHOBHA JAIN Vs. SOUTH MUNICIPAL CORPORATION DELHI WEST ZONE AND ORS
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March 29, 2019 |
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SHOGUN ORGANICS LTD. Vs. GAUR HARI GUCHHAIT
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August 14, 2019 |
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SHOME NIKHIL DANANI Vs. TANYA BANON DANANI
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April 11, 2019 |
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SHRABANI MONDAL Vs. UNION OF INDIA
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December 10, 2019 |
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SHREE RAJMOTI INDUSTRIES Vs. RAJMOTI FOODS PRODUCTS
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February 7, 2019 |
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SHRENIK PROPERTIES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
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September 16, 2019 |
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SHREYA TULI Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY
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April 2, 2019 |
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SHRI BIR PAL AND ORS Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
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January 30, 2019 |
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SHRI COLONIZERS & DEVELOPERS PVT. LTD. Vs. FELICIA REALCON INDIA PVT. LTD.
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November 14, 2019 |
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SHRI JAGDISH Vs. NEW DELHI MUNICIPAL COUNCIL
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December 16, 2019 |
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SHRI NATH Vs. THE STATE
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April 12, 2019 |
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SHRI SUDHIR RANA Vs. GOVT. OF NCT OF DELHI
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October 21, 2019 |
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SHRI SURENDRA Vs. SYNDICATE BANK
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February 13, 2019 |
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SHRI ZIAULLAH Vs. REGHU VANSH MANI SHARMA
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October 16, 2019 |
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SHRIRAM DISTRIBUTION SERVICES PVT LTD Vs. A N TRADERS PVT LTD
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December 4, 2019 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. ANILA DEVI
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July 24, 2019 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. PRABHA DEVI
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April 9, 2019 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. HABIB
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April 26, 2019 |
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SHRISTI COMMUNICATION NETWORK Vs. TECHNOBILE SYSTEMS PVT. LTD.
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July 10, 2019 |
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SHUBHAM BANSAL Vs. STATE
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December 4, 2019 |
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SHUBHAM GARG Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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December 18, 2019 |
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SHUBHAM TUSHIR Vs. UNION OF INDIA
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August 22, 2019 |
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SHUBHANGI SINHA Vs. UNIVERSITY OF DELHI
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September 24, 2019 |
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SHUSHILA KUMARI & ANR Vs. BHAYANA BUILDERS PRIVATE LIMITED
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February 20, 2019 |
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SHWETA BHATIA Vs. STATE OF NCT OF DELHI & ORS
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January 18, 2019 |
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SHWETADRI SPECIALITY PAPERS PVT LTD Vs. NATIONAL RESEARCH DEVELOPMENT CORP
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July 22, 2019 |
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SHYAM @ SHYAMU Vs. STATE OF DELHI
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July 19, 2019 |
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SHYAM BABU Vs. RAJENDER GIRI & ORS(BAJAJ ALLIANZ
GENERAL INSURANCE COMPANY)
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January 18, 2019 |
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SHYAM KAPOOR Vs. NORTH DELHI MUNICIPAL CORPORATION
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July 11, 2019 |
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SHYAM LAL KHATANA Vs. FOOD CORPORATION OF INDIA
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October 23, 2019 |
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SHYAM MANOHAR SAXENA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 1, 2019 |
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SHYAM SUNDER Vs. STATE OF NCT OF DELHI
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October 17, 2019 |
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SHYAMJI MEHROTRA Vs. SHIPRA MEHROTRA
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September 4, 2019 |
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SICOM LTD. Vs. HANUNG TOYS & TEXTILES LTD.
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September 30, 2019 |
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SIDDHARTH EXPORT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 24, 2019 |
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SIDDHARTH MAHAJAN & ORS Vs. STATE & ANR
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January 15, 2019 |
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SIDDHARTH MAHAJAN & ORS. Vs. STATE & ANR
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January 22, 2019 |
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SIDDHI VINAYAK COLLAGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
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February 28, 2019 |
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SIDHARTH NAYAK Vs. STATE
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November 7, 2019 |
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SIDHARTH TALWAR Vs. STATE
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May 23, 2019 |
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SIDHI JAIN THR Vs. HER MOTHER PRIYANKA JAIN
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February 8, 2019 |
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SIKANDAR LAL BHATIA & ORS Vs. SHEILA S KAPOOR
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February 19, 2019 |
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SIKKAN Vs. STATE N C T OF DELHI
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April 1, 2019 |
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SIKODH MAHTO Vs. STATE
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June 6, 2019 |
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SIMMI DHAWAN Vs. NAVIN MALHOTRA & ORS
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May 7, 2019 |
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SIMPLEX Vs. SOUTH DELHI MUNICIPAL CORPORATION THROUGH: COMMISSIONER
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March 26, 2019 |
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SIMPLEX PROJECTS LTD Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
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July 30, 2019 |
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SIMPLEX-AANAV JV THROUGH Vs. MANISH SACHDEVA
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March 26, 2019 |
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SINDHUDURG SHIKSHAN PRASARAK MANDAL Vs. BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA
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August 26, 2019 |
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SINTEX PREFAB & INFRA LIMITED Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD, GOVT. NCT OF DELHI
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April 10, 2019 |
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SIR SOBHA SINGH & SONS (P) LTD Vs. KAMAL NURSERY & ANR
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October 3, 2019 |
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SIRAJUDDIN Vs. OM PRAKASH & ORS(UNITED INDIA INS CO LTD)
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January 18, 2019 |
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SIRI CHAND Vs. UNION OF INDIA & ANR
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March 8, 2019 |
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SITAB SINGH Vs. STATE
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February 20, 2019 |
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SITAC PVT. LTD. Vs. BANWARI LAL SONS PVT. LTD.
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July 2, 2019 |
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SJVN LTD Vs. JAIPRAKASH HYUNDAI CONSORTIUM
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February 18, 2019 |
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SMC COMRADE LTD Vs. NARNOLI BUILLION
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November 15, 2019 |
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SMT. BHARATI SHARMA Vs. STATE
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December 9, 2019 |
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SMT. MEENA DAYAL Vs. DELHI URBAN SHELTER IMPROVEMENTBOARD AND ANR.
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April 12, 2019 |
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SNEH SHARMA Vs. UNION OF INDIA
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July 29, 2019 |
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SNEHA VATS Vs. UNIVERSITY OF DELHI
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November 18, 2019 |
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SOBARAN SINGH & ORS Vs. GOVT OF NCT OF DELHI
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April 23, 2019 |
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SOBHA SINGH Vs. KAMAL NURSERY
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September 3, 2019 |
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SOCI T DES PRODUITS NESTL Vs. KAIRA DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD
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July 10, 2019 |
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SOCIETE DES PRODUITS NESTLE, S A Vs. KAIRA DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD
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July 10, 2019 |
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SOCIETY FOR AWARENESS AND DEVELOPMENT Vs. UNION OF INDIA
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November 27, 2019 |
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SOCIETY OF TROPICAL MEDICINE AND INFECTIOUS DISEASES IN INDIA Vs. DIRECTOR, NATIONAL BOARD OF EXAMINATIONS AND ORS
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January 11, 2019 |
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SOFTDESULE PRIVATE LIMITED Vs. UNION OF INDIA AND ANR
|
February 27, 2019 |
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SOFTWARE ONE INDIA PVT LTD Vs. C&S ELECTRIC LTD
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May 7, 2019 |
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SOHAN LAL Vs. UNION OF INDIA
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August 14, 2019 |
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SOHAN LAL Vs. STATE OF DELHI
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July 19, 2019 |
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SOHAN PAL GOEL Vs. SHALEEN GOEL
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March 29, 2019 |
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SOMANI WORSTED PRIVATE LIMITED Vs. AEZ INFRATECH PVT LTD & ORS
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May 20, 2019 |
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SOMBIR Vs. STAFF SELECTION COMMISSION
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May 29, 2019 |
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SOMENDRA KHOSLA N SRINIVASA RAO Vs. STATE & ANR
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January 9, 2019 |
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SOMVEER Vs. UNION OF INDIA
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December 3, 2019 |
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SOMYA GUPTA Vs. GURU GOBIND SINGH INDRAPRASTHA
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January 7, 2019 |
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SONAL SAROHA Vs. HIGH COURT OF DELHI
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September 6, 2019 |
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SONI TRADERS Vs. UNION OF INDIA
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December 17, 2019 |
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SONIA SINGH Vs. HARPAL SINGH
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February 8, 2019 |
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SONKA PUBLICATION (INDIA) PVT LTD Vs. UNION OF INDIA & ORS
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May 7, 2019 |
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SONU Vs. STATE (GNCT) DELHI
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April 4, 2019 |
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SONU Vs. GOVERNMENT OF NCT OF DELHI
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July 8, 2019 |
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SONU Vs. STATE
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November 19, 2019 |
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SONU Vs. UNION OF INDIA
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December 6, 2019 |
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SONU @ ASHUTOSH TIWARI Vs. STATE
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December 11, 2019 |
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SONU KUMAR Vs. UNION OF INDIA
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August 8, 2019 |
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SONY MOBILE COMMUNICATIONS INDIA PVT . LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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January 7, 2019 |
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SOURAV SHARMA Vs. NEETU SHARMA
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May 14, 2019 |
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SOUTH ASIA HUMAN RIGHTS DOCUMENTATION CENTRE PVT. LTD. Vs. STATE
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September 5, 2019 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. OM PRAKASH
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August 2, 2019 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. INDIA HABITAT CENTRE
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December 23, 2019 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. PAWAN GARG & ORS
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April 24, 2019 |
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SPACE 4 BUSINESS PVT LTD Vs. NEW DELHI MUNICIPAL COUNCIL
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July 9, 2019 |
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SPENTEX INDUSTRIES LTD. Vs. LOUIS DREYFUS COMMODITIES INDIA
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February 22, 2019 |
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SPIEGEL VERLAG RUDOLF AUGSTEIN GMBH& CO KG Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI & ANR
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May 20, 2019 |
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SPORTS STATION (INDIA) PVT LTD Vs. SUNIL RAI @ SUNEIL RAI
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January 22, 2019 |
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SR Vs. SR
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February 8, 2019 |
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SRIHARSHA MAJETY Vs. STATE OF NCT OF DELHI
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January 25, 2019 |
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SRV PRINT PACK P. LTD. Vs. UNION OF INDIA
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January 25, 2019 |
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SSAY & ASSOCIATES Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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July 22, 2019 |
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SSMP INDUSTRIES LTD Vs. PERKAN FOOD PROCESSORS PVT LTD
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July 18, 2019 |
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ST. GIRI SCHOOL Vs. NEW DELHI MUNICIPAL COUNCIL
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September 13, 2019 |
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STANDARD METALLOYS PVT LTD Vs. UNION OF INDIA AND ORS
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February 6, 2019 |
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STAR DENTAL CENTRE PVT LTD Vs. KARNATAKA STATE DENTAL COUNCIL & ORS
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April 26, 2019 |
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STAR HEALTH & ALLIED INSURANCE CO LTD Vs. AMBEDKAR SINGH
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May 15, 2019 |
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STARKEY LABORATORIES INDIA PVT. LTD. Vs. SANJAY GUJRAL
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September 24, 2019 |
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STATE Vs. MOHD. ASLAM
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November 7, 2019 |
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STATE Vs. NADEEM
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March 18, 2019 |
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STATE Vs. AMJAD KHAN
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October 22, 2019 |
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STATE Vs. ANIL
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November 6, 2019 |
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STATE Vs. JAGJIT SINGH
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July 24, 2019 |
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STATE Vs. RAVI KUMAR
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October 11, 2019 |
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STATE Vs. RANJEET
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October 10, 2019 |
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STATE Vs. MAYANK KARDAM
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October 22, 2019 |
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STATE Vs. RADHEY SHYAM MISHRA
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January 29, 2019 |
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STATE Vs. RAJ BAHADUR
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March 26, 2019 |
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STATE Vs. FAKAR
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November 18, 2019 |
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STATE Vs. AMAR PAL
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December 9, 2019 |
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STATE Vs. ANIL KUMAR
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December 24, 2019 |
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STATE Vs. SUKASH @ SUKESH CHANDRASHEKAR
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December 18, 2019 |
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STATE Vs. SURENDER KUMAR @PAPPEY
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December 23, 2019 |
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STATE Vs. VIR PAL
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December 20, 2019 |
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STATE Vs. JUGAL KISHORE
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December 16, 2019 |
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STATE Vs. RAJA
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December 17, 2019 |
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STATE Vs. SHER ALI @ SHERU
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December 12, 2019 |
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April 24, 2019 |
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STATE Vs. AJAY
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May 6, 2019 |
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STATE Vs. JOSHIM
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March 29, 2019 |
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STATE Vs. MOHD FAIZAN & ORS
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April 22, 2019 |
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STATE Vs. RAHUL
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April 30, 2019 |
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STATE Vs. PARSHU RAM
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March 27, 2019 |
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STATE Vs. SWATANTARA BHARAT & ORS
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March 29, 2019 |
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STATE Vs. SULTANI & ORS
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January 28, 2019 |
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STATE Vs. ASHISH @ NIRMAL& ANR
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February 4, 2019 |
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STATE Vs. SANJAY KUMAR TIWARI
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January 24, 2019 |
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STATE Vs. MOHD SHAKIR
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February 5, 2019 |
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STATE Vs. MOHIT KUMAR & ORS
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September 6, 2019 |
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STATE Vs. KAISHAR ALI
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August 30, 2019 |
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STATE Vs. TRILOK AGGARWAL
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August 29, 2019 |
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STATE Vs. RAJESH KUMAR
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September 5, 2019 |
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STATE Vs. SHAMBHU DAYAL & ORS
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August 30, 2019 |
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STATE Vs. VICKY
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September 13, 2019 |
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STATE Vs. SANDEEP
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September 25, 2019 |
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STATE Vs. HAWAN PRATAP SINGH
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September 26, 2019 |
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STATE Vs. DEEPAK
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September 16, 2019 |
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STATE Vs. TANVEER
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September 18, 2019 |
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STATE Vs. JAFFAR KHAN
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September 27, 2019 |
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April 22, 2019 |
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STATE Vs. SANJAY
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May 10, 2019 |
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STATE Vs. SANJAY KASHYAP @ OMI & ORS
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May 17, 2019 |
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STATE Vs. IRFAN & ORS
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May 13, 2019 |
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STATE Vs. OM PRAKASH
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May 29, 2019 |
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STATE Vs. MAHENDER PAL
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April 4, 2019 |
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STATE Vs. KISHOR KUMAR KANUNGO & OTHERS
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May 28, 2019 |
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STATE Vs. NARESH KUMAR
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May 29, 2019 |
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STATE Vs. KHIMJI BHAI JADEJA
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July 8, 2019 |
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STATE Vs. BALRAM
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July 29, 2019 |
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STATE Vs. AMAR PAL
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July 24, 2019 |
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STATE Vs. H C SANJIV MALIK
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July 19, 2019 |
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STATE Vs. KUNDAN KUMAR
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July 12, 2019 |
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STATE Vs. SONU
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May 10, 2019 |
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STATE Vs. GAURAV @ MOHIT
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December 2, 2019 |
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STATE Vs. SONIYA
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November 27, 2019 |
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STATE Vs. SUSHIL
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November 20, 2019 |
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STATE Vs. AMIT GOSWAMI
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November 25, 2019 |
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STATE Vs. SONU
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November 21, 2019 |
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STATE Vs. VIJAY
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January 17, 2019 |
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STATE & ANR. Vs. STATE
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December 16, 2019 |
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STATE ( NCT OF DELHI) Vs. SURESH GAUTAM
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May 15, 2019 |
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STATE (GNCT OF DELHI) Vs. KULDEEP @ SONU
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February 13, 2019 |
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STATE (GNCT OF DELHI) Vs. VIPIN ALIAS LALLA
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February 28, 2019 |
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STATE (GNCT OF DELHI) Vs. AMIT KUMAR
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September 3, 2019 |
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STATE (GNCT OF DELHI) Vs. MR X
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April 2, 2019 |
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STATE (GNCT OF DELHI) Vs. HARGOVIND
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July 16, 2019 |
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STATE (GOVT OF NCT OF DELHI) Vs. ANOOP BALUNI
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August 27, 2019 |
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STATE (GOVT OF NCT OF DELHI) Vs. AJIT SONI
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April 2, 2019 |
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STATE (GOVT OF NCT OF DELHI) Vs. MAQBOOL KHAN
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February 1, 2019 |
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STATE (GOVT OF NCT OF DELHI) Vs. NITIN
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February 21, 2019 |
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STATE (GOVT OF NCT OF DELHI) Vs. AMIT KUMAR
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March 19, 2019 |
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STATE (GOVT OF NCT OF DELHI) Vs. RAM CHAND
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April 10, 2019 |
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STATE (GOVT OF NCT OF DELHI) Vs. RANJEET KUMAR
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February 14, 2019 |
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STATE (GOVT OF NCT OF DELHI) Vs. PREM @ MANISH KUMAR
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March 27, 2019 |
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STATE (GOVT OF NCT) Vs. SUJEET
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April 24, 2019 |
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STATE (GOVT. OF NCT OF DELHI) Vs. SHAILESH KUMAR
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April 29, 2019 |
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STATE (GOVT. OF NCT OF DELHI) Vs. VINOD KUMAR
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November 5, 2019 |
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STATE (NCT OF DELHI) Vs. OM PRAKASH@FUFAJI
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November 5, 2019 |
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STATE (NCT OF DELHI) Vs. SURESH GAUTAM
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May 23, 2019 |
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STATE (NCT OF DELHI) Vs. VISHAL
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March 29, 2019 |
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STATE (NCT OF DELHI) Vs. SANJEEV HANS & ORS
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March 29, 2019 |
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STATE (NCT OF DELHI) Vs. JITENDER SHARMA
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April 29, 2019 |
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STATE (NCT OF DELHI) Vs. PAWAN KUMAR
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February 19, 2019 |
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STATE (NCT OF DELHI) Vs. PRADEEP @ SONU & ORS
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April 29, 2019 |
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STATE (NCT OF DELHI) Vs. GOPAL
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July 11, 2019 |
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STATE (NCT OF DELHI) Vs. PANKAJ BANSAL
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September 16, 2019 |
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STATE (NCT OF DELHI) Vs. SHARMILA @ NANHI
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November 28, 2019 |
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STATE (NCT OF DELHI) Vs. ABBAS
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November 26, 2019 |
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STATE BANK OF BIKANER & JAIPUR Vs. S K TALWAR
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July 11, 2019 |
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STATE BANK OF INDIA Vs. SANJAY NARAYAN SINGH
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December 5, 2019 |
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STATE BANK OF INDIA Vs. V K BAKSHI
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September 18, 2019 |
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STATE BANK OF INDIA Vs. CHANDER KALANI
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February 14, 2019 |
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STATE BANK OF PATIALA Vs. GABS AND ORS
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March 7, 2019 |
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STATE BANK OF TRAVANCORE Vs. PREM SINGH
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April 10, 2019 |
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STATE GNCT OF DELHI Vs. BALJEET SINGH
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July 11, 2019 |
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STATE GOVERNMENT OF MADHYA PRADESH Vs. UNION OF INDIA
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April 25, 2019 |
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STATE GOVT OF N C T OF DELHI Vs. SATYAVIR SINGH & ANR
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March 6, 2019 |
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STATE GOVT OF NCT OF DELHI Vs. SHAUKENDER
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March 14, 2019 |
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STATE GOVT OF NCT OF DELHI Vs. OM PRAKASH
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February 26, 2019 |
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STATE GOVT OF NCT OF DELHI Vs. SONPAL
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September 16, 2019 |
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STATE GOVT OF NCT OF DELHI Vs. JAGESH GUPTA
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January 8, 2019 |
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STATE NCT OF DELHI Vs. JATIN KAPOOR
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August 23, 2019 |
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STATE NCT OF DELHI Vs. DANISH & ORS
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April 30, 2019 |
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STATE NCT OF DELHI Vs. SHALABH GUPTA
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May 13, 2019 |
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STATE OF BIHAR Vs. JITENDRA GUPTA
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July 2, 2019 |
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May 7, 2019 |
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STATE OF NCT OF DELHI Vs. RAM LAKHAN
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April 4, 2019 |
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STATE OF NCT OF DELHI Vs. SHYAMLAL & ANR
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February 5, 2019 |
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STATE OF NCT OF DELHI Vs. DHARAMBIR
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September 27, 2019 |
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STATE OF NCT OF DELHI Vs. DHARAMBIR
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October 1, 2019 |
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October 1, 2019 |
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April 10, 2019 |
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July 26, 2019 |
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May 28, 2019 |
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December 23, 2019 |
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LTD Vs. J K INTERNATIONAL PTY LTD & ANR
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January 28, 2019 |
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April 10, 2019 |
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July 16, 2019 |
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November 18, 2019 |
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May 28, 2019 |
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October 30, 2019 |
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February 8, 2019 |
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September 25, 2019 |
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November 18, 2019 |
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September 30, 2019 |
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April 26, 2019 |
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November 6, 2019 |
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August 21, 2019 |
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August 1, 2019 |
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July 1, 2019 |
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July 17, 2019 |
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December 12, 2019 |
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April 16, 2019 |
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November 13, 2019 |
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May 31, 2019 |
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SUKESH TYAGI
S/O J N TYAGI Vs. VIKAS BHASIN
S/O VIRENDER KUMAR BHASIN
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January 16, 2019 |
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SUKHBIR KATARIA Vs. STATE GOVT. OF NCT OF DELHI
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March 12, 2019 |
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July 19, 2019 |
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February 18, 2019 |
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November 26, 2019 |
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August 19, 2019 |
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April 8, 2019 |
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December 20, 2019 |
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July 29, 2019 |
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February 19, 2019 |
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August 13, 2019 |
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April 11, 2019 |
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January 7, 2019 |
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February 1, 2019 |
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December 11, 2019 |
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October 23, 2019 |
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November 8, 2019 |
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December 10, 2019 |
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July 1, 2019 |
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January 17, 2019 |
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March 6, 2019 |
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April 30, 2019 |
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October 9, 2019 |
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VIJAY Vs. STATE
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October 10, 2019 |
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VIJAY @ BALKHAN Vs. STATE OF DELH
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August 20, 2019 |
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VIJAY ABBOT Vs. SUPER CASSETTES INDUSTRIES
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July 29, 2019 |
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VIJAY BUILDING APARTMENT OWNERS ASSOCIATION Vs. ARDEE HOUSING PVT LTD
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July 23, 2019 |
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VIJAY CHAUHAN Vs. COMMISSIONER OF CUSTOMS (EXPORT)
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January 23, 2019 |
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VIJAY CHHIBBER Vs. DELHI GYMKHANA CLUB LTD
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July 2, 2019 |
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VIJAY GUPTA Vs. DEVELOPMENT CREDIT BANK LTD & ORS
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January 14, 2019 |
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VIJAY GUPTA Vs. UNION OF INDIA
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August 29, 2019 |
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VIJAY KUMAR Vs. STATE
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September 30, 2019 |
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VIJAY KUMAR Vs. AMARJEET KAUR
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September 6, 2019 |
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VIJAY KUMAR Vs. UNION OF INDIA
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July 31, 2019 |
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VIJAY KUMAR SINGH Vs. STATE
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May 3, 2019 |
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VIJAY KUMAR SURI Vs. SURINDER PAL SINGH
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October 22, 2019 |
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VIJAY NIRMAN COMPANY PVT LTD Vs. DELHI METRO RAIL CORPORATION LTD & ANR
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January 10, 2019 |
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VIJAY PAL Vs. SHOBHA DEVI
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September 20, 2019 |
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VIJAY PAL @ SITTU Vs. STATE
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March 26, 2019 |
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VIJAY PAL SINGH Vs. UNION OF INDIA AND ORS
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May 1, 2019 |
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VIJAY PAL SINGH YADAV Vs. UNION OF INDIA & ANR
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January 15, 2019 |
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VIJAY SHANKAR AGGARWAL Vs. SUNITA AGGARWAL & ORS.
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April 26, 2019 |
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VIJAY SHANTI SURI Vs. ARUN KUMAR PUROHIT
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December 2, 2019 |
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VIJENDER KUMAR YADAV Vs. STATE (GOVT OF NCT OF DELHI)
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July 23, 2019 |
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VIKALP WELFARE SOCIETY & ORS Vs. UNION OF INDIA & ORS
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February 18, 2019 |
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VIKAS Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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March 6, 2019 |
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VIKAS AGARWAL Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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February 6, 2019 |
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VIKAS AGGARWAL Vs. TRIPURARI MANI TRIPATHI
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August 9, 2019 |
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VIKAS BHUTANI Vs. STATE & ANR
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May 17, 2019 |
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VIKAS KHURANA Vs. PREETI KHURANA
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January 9, 2019 |
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VIKAS KUMAR Vs. UNION OF INDIA
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April 3, 2019 |
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VIKAS SHAH Vs. STATE ( GOVT OF NCT OF DELHI)
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March 6, 2019 |
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VIKAS VASUDEVA Vs. LAND & DEVELOPMENT OFFICER
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October 17, 2019 |
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VIKASH BHARDWAJ Vs. STATE (GOVT OF NCT OF DELHI)
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May 24, 2019 |
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VIKASH KUMAR Vs. STATE
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November 7, 2019 |
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VIKASH KUMAR SHARMA Vs. STATE
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November 27, 2019 |
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VIKRAM Vs. STATE
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July 29, 2019 |
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VIKRAM BAKSHI Vs. STATE
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July 16, 2019 |
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VIKRAM KRISHNAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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March 6, 2019 |
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VIKRAM RANA Vs. STATE (GOVT OF NCT OF DELHI)
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January 23, 2019 |
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VIMAL AGGARWAL Vs. BHANU PRATAP
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August 27, 2019 |
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VIMLENDU JHA Vs. ANOOP KUMAR MITTAL
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July 9, 2019 |
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VINAY Vs. STATE
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November 18, 2019 |
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VINAY CHHABRA Vs. JUDGE CHAWLA & ORS
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May 13, 2019 |
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VINAY HEAVY EQUIPMENT & FOUNDATIONS PVT. LTD. Vs. ORIENTAL STRUCTURAL ENGINEERS PVT. LTD.
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January 30, 2019 |
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VINAY KUMAR Vs. DEEPAK MONGIA
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November 8, 2019 |
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VINAY TIWARI Vs. STATE
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December 24, 2019 |
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VINAY VARMA Vs. KANIKA PASRICHA
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November 29, 2019 |
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VINDHYACHAL MISHRA Vs. STATE OF NCT DELHI
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July 12, 2019 |
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VINEY MOHINDROO Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER NORTHERN RAILWAYS
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May 24, 2019 |
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VINIT GUPTA Vs. STATE NCT OF DELHI
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May 3, 2019 |
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VINIT HANDA Vs. STATE (GOVT. OF NCT OF DELHI)
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February 18, 2019 |
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VINOD Vs. UNION OF INDIA
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November 19, 2019 |
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VINOD CHAUHAN Vs. STATE GOVT. OF NCT OF DELHI
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August 2, 2019 |
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VINOD JAIN Vs. DELHI JAL BOARD
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November 13, 2019 |
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VINOD K. JANGID Vs. STATE
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November 5, 2019 |
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VINOD KHANNA AND ANR Vs. UNION OF INDIA AND ORS
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February 7, 2019 |
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VINOD KOHLI Vs. AMAN DEEP SINGH GANDHI
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September 18, 2019 |
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VINOD KUMAR Vs. STATE
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October 15, 2019 |
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VINOD KUMAR @ VINOD SINGH Vs. ZAKIR HUSAIN
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August 8, 2019 |
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VINOD KUMAR AGGARWAL Vs. POONAM MISHRA
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October 21, 2019 |
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VINOD KUMAR AGGARWAL Vs. RELIANCE GENERAL INSURANCE CO. LTD.
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February 20, 2019 |
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VINOD KUMAR ASTHANA Vs. JOINT SECRETARY (PSP) AND CHIEF PASSPORT OFFICER AND ANR
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April 16, 2019 |
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VINOD KUMAR GUPTA Vs. ROOPVILLA CGHS LTD AND ORS
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January 29, 2019 |
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VINOD KUMAR KEDIA Vs. MUNICIPAL CORPORATION OF DELHI
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May 21, 2019 |
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VINOD KUMAR PANDEY AND ANR Vs. SHEESH RAM SAINI & ANR
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March 13, 2019 |
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VINOD MADAN LAL NAWANDHAR Vs. VIDISHA GARG & ORS
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September 16, 2019 |
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VINOD RANA Vs. STATE
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July 16, 2019 |
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VINOD SETH(DECEASED) THR KUNAL SETH AND ANR Vs. SUDERSHAN KUMAR BHAYANA & ANR
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April 15, 2019 |
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VIPIN Vs. BHAVNA RAJPUT
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December 3, 2019 |
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VIPIN BHARDWAJ Vs. UNION OF INDIA
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August 28, 2019 |
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VIPIN JAIN Vs. STATE NCT OF DELHI
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November 13, 2019 |
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VIPIN KR GUPTA Vs. SARVESH MAHAJAN
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January 31, 2019 |
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VIPIN KUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED & ORS
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February 20, 2019 |
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VIPIN KUMAR SAINI Vs. STATE
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February 22, 2019 |
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VIPIN MITTAL & ORS Vs. STATE & ORS
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March 15, 2019 |
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VIPUL GUPTA Vs. JAPAN ESTATE PVT LTD
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February 5, 2019 |
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VIRENDER Vs. KRISHNA & ORS
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February 4, 2019 |
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VIRENDER BANSAL Vs. STATE NCT OF DELHI
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February 5, 2019 |
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VIRENDER KUMAR Vs. SARDAR IQBAL SINGH
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October 16, 2019 |
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VIRENDER KUMAR Vs. STATE
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August 30, 2019 |
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VIRENDER KUMAR MUTREJA Vs. STATE (GOVT. OF NCT OF DELHI)
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October 16, 2019 |
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VIRENDER PAL SINGH Vs. CENTRAL BANK OF INDIA
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March 19, 2019 |
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VIRENDER SHARMA Vs. RAJIV GANDHI CAMPUS & ORS
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May 9, 2019 |
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VIRENDER SINGH CHANKOT Vs. UNION OF INDIA
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November 27, 2019 |
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VIRENDER SINGH MALIK Vs. UNION OF INDIA AND ANR
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May 7, 2019 |
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VIRENDRA KUMAR MATHUR Vs. STATE
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August 28, 2019 |
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VISESH INFOTECHNICS LIMITED Vs. UNION OF INDIA
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January 15, 2019 |
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VISHAL AHMAD Vs. UNION OF INDIA
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July 8, 2019 |
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VISHAL CHAWLA Vs. STATE
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July 16, 2019 |
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VISHAL INFRASTRUCTURE LIMITED Vs. UNION OF INDIA
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February 19, 2019 |
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VISHAL KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
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April 16, 2019 |
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VISHAL KUMAR Vs. STATE
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July 24, 2019 |
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VISHAL OHRI Vs. ARYAN RETREATS AND VENTURES PRIVATE LIMITED
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January 11, 2019 |
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VISHALAKSHI GOEL Vs. UNION OF INDIA AND ANR.
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November 25, 2019 |
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VISHNU Vs. STATE (GOVT. OF NCT OF DELHI)
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April 23, 2019 |
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VISHNU AGGARWAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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July 11, 2019 |
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VISHWA NATH & SANTOSH BAKSHI CHARITABLE EDUCATIONAL TRUST Vs. GAUTAM NARAYAN
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July 4, 2019 |
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VISHWANATH Vs. GURMEET SINGH
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September 27, 2019 |
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VISIONINDIA AYURVED PVT. LTD. Vs. N. K. SHARMA PROPRIETOR
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August 2, 2019 |
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VISTRA ITCL(INDIA) LIMITED Vs. LALIT KUMAR JAIN
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July 30, 2019 |
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VIVEK BINDRA Vs. GEETIKA BINDRA
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October 1, 2019 |
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VIVEK CHAUKAR Vs. STATE
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November 18, 2019 |
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VIVEK HARIVYASI Vs. UNION OF INDIA
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January 4, 2019 |
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VIVEK KUMAR SAHU Vs. STATE
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September 24, 2019 |
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VIVEKANAND SHASTRI Vs. STATE
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July 1, 2019 |
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WADIA TECHNO ENGINEERING SERVICES LTD Vs. NATIONAL HIGHWAYS & INFRASTRCTURAL DEVELOPMENT CORPORATION LIMITED & ORS
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January 8, 2019 |
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WARNER BROS ENTERTAINMENT INC Vs. MOVIESFLIX NET_& ORS
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August 26, 2019 |
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WAVE HOSPITALITY PRIVATE LIMITED Vs. UNION OF INDIA
|
May 30, 2019 |
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WEAR WELL INDIA PVT. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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August 29, 2019 |
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WELL PROTECT MANPOWER SERVICES PVT LTD Vs. LOK NAYAK HOSPITAL
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February 13, 2019 |
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WHATMAN INTERNATIONAL LIMITED Vs. P MEHTA
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February 1, 2019 |
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WHITE EAGLE ENTERTAINMENT PVT LTD Vs. OUTLINE S R L, ITALY & ANR
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January 30, 2019 |
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WHOLESALE TRADING SERVICES P LTD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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August 1, 2019 |
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WHOLESALE TRADING SERVICES P. LTD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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September 11, 2019 |
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WIANXX IMPEX PVT LTD & ORS Vs. EVERSHINE BUILD WELL PVT LTD
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January 21, 2019 |
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WIDE IMPEX Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
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August 9, 2019 |
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WINGS WEAR WORKERS Vs. WINGS WEAR PVT. LTD.
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November 29, 2019 |
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WOCKHARDT LIMITED AND ANR Vs. UNION OF INDIA AND ANR
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January 7, 2019 |
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X Vs. STATE
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July 1, 2019 |
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X Vs. DISTRICT MAGISTRATE (SOUTH) & ANR
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January 31, 2019 |
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X (A MINOR) Vs. STATE ( NCT OF DELHI)
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January 9, 2019 |
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X MINOR Vs. STATE
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November 15, 2019 |
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XEROX CORPORATION Vs. P. K. KHANSAHEB
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July 12, 2019 |
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XSTRATA COAL MARKETING AG Vs. DALMIA BHARAT (CEMENT) LTD
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July 31, 2019 |
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XXX Vs. STATE
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November 29, 2019 |
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Y N GUPTA Vs. M A RAMZANA
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December 24, 2019 |
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YAMAN KUMAR SHARMA Vs. UNIVERSITY OF DELHI
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October 10, 2019 |
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YAMSANI SRINIVAS Vs. UNION OF INDIA
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July 15, 2019 |
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YASH RAJ FILMS Vs. SAI GANESH PROSDUCTIONS
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July 8, 2019 |
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YASHPAL Vs. STATE (GOVT NCT OF DELHI)
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May 29, 2019 |
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YASHPAL CHAUDHRANI & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
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April 22, 2019 |
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YASHVIR SINGH TYAGIKUMAR Vs. STATE
|
January 23, 2019 |
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YATENDAR KUMAR SHARMA Vs. UNION OF INDIA
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July 1, 2019 |
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YOGENDER Vs. UNION OF INDIA
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July 8, 2019 |
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YOGENDER JHA Vs. MUNICIPAL CORPORATION OF DELHI AND ORS
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March 7, 2019 |
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YOGENDER PRASAD AGGARWAL Vs. STATE
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October 22, 2019 |
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YOGENDER THAKUR Vs. DEEPAK PANCHAL
|
November 18, 2019 |
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YOGESH Vs. UNIVERSITY OF DELHI
|
November 15, 2019 |
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YOGESH CHANDRA GOYAL & ANR Vs. KAMLESH KUMAR GOEL & ORS
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January 9, 2019 |
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YOGESH KUMAR Vs. STATE
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November 15, 2019 |
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YOGESH MALHOTRA Vs. SONIA MALHOTRA
|
July 26, 2019 |
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YOGESH YADAV Vs. DIRECTOR GENERAL RESETTLEMENT
|
July 19, 2019 |
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YOUNG MENS CHRISTIAN ASSOCIATION OF ERNAKULAM Vs. NATIONAL COUNCIL YMCAS OF INDIA
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July 19, 2019 |
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YVES DEPOORTER Vs. WASHINGTON CAPITAL GROUP
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May 13, 2019 |
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Z D WANKHEDE Vs. UOI
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July 17, 2019 |
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ZAKIR Vs. MAQBOOL AHMED
|
October 10, 2019 |
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ZAKIR ALI RANA Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
|
November 8, 2019 |
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ZASHA ADVERTISING PVT LTD Vs. ABHIJIT ROY
|
November 29, 2019 |
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ZEE ENTERTAINMENT ENTEPRISES LTD Vs. SAREGAMA INDIA LTD
|
September 11, 2019 |
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ZHINET BANU NAZIR DADANY Vs. UNION OF INDIA & ANR
|
May 17, 2019 |
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ZIAULLAH Vs. REGHU VANSH MANI SHARMA
|
October 16, 2019 |
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ZILE SINGH Vs. SANTOSH @ SANTRA
|
November 6, 2019 |
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ZILLION INFRA PROJECTS PVT. LTD. Vs. HIGH TECH ENGINEERING
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October 15, 2019 |
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ZULFIQAR AHMAN KHAN Vs. QUINTILLION BUSINESS MEDIA PVT LTD
|
May 9, 2019 |
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