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CMYK PRINTECH LTD Vs. UNITED INDIA PERIODICALS PVT. LTD
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March 16, 2018 |
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SATYENDRA KUMAR Vs. MAHARAJA AGARSAIN PUBLIC SCHOOL
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March 13, 2018 |
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15 OFFICER COMMANDING Vs. HARI SHANKAR
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June 1, 2018 |
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16 UNIVERSAL SOMPO GEN INS CO LTD Vs. HARENDER SINGH & ORS (UNIVERSAL SOMPO GEN INSURANCE CO LTD)
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April 9, 2018 |
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23 SUHAIL & ORS Vs. VIJAY SINGH & ORS (RELIANCE GENERAL INSURANCE CO L
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May 30, 2018 |
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A Vs. STATE & ANR
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February 20, 2018 |
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A Vs. T
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May 28, 2018 |
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A Vs. B S
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March 5, 2018 |
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A & A DUKAAN FINANCIAL SERVICES PVT LTD Vs. ABHISHEK KOHLI & OTHERS
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August 13, 2018 |
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A & ORS Vs. STATE NCT OF DELHI & ORS
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April 5, 2018 |
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A B GRAIN SPIRITS PVT LTD Vs. RAKESH KUMAR PAHWA
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May 1, 2018 |
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A B GRAIN SPIRITS PVT LTD Vs. JOYDEEP MONDAL
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January 11, 2018 |
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A B GRAIN SPIRITS PVT LTD & ANR Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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February 13, 2018 |
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A DAILI Vs. JAWAHARLAL NEHRU UNIVERSITY
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July 26, 2018 |
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A G AEROVISION ELECTRONICS PVT LTD & ORS Vs. TATA CAPITAL FINANCIAL SERVICES LTD
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August 27, 2018 |
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A G C R CO-OP HOUSING BUILDING SOCIETY LTD Vs. PANKAJ KUMAR & ANR
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January 8, 2018 |
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A K RAINA Vs. UNION OF INDIA
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April 5, 2018 |
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A K SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 18, 2018 |
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A M Vs. STATE & ORS
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December 12, 2018 |
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A N TRADERS PRIVATE LIMITED Vs. SHRIRAM DISTRIBUTION SERVICES PRIVATE LIMITED
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October 30, 2018 |
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A PARTHASARATHY Vs. SWAMI PARTHASARATHY & ANR.
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August 27, 2018 |
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A PHILIPOSE Vs. UNION OF INDIA AND ORS
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January 12, 2018 |
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A S GUPTA (SINCE DECEASED THR HIS LRS) Vs. G D SHARMA (DECEASED
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August 2, 2018 |
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A S RATHORE Vs. VIMAL JAIN
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November 15, 2018 |
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A.N. KAUL Vs. NEERJA KAUL & ANR
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July 3, 2018 |
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A.V. Vs. P.
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May 9, 2018 |
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AAA LANDMARK PRIVATE LTD Vs. AKME PROJECTS LTD & ANR
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February 21, 2018 |
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AAKRITI TIWARI Vs. STATE (GOVT OF NCT OF DELHI) & ORS
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February 20, 2018 |
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AAMIR Vs. STATE (GOVT OF NCT OF DELHI)
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May 7, 2018 |
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AAMIR MALIK @ VICKY Vs. STATE & ANR
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October 16, 2018 |
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AANYA KAMESHWAR AND ORS Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS
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June 1, 2018 |
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AAR ESS REMEDIES PVT LTD Vs. GLAXO GROUP LTD & ORS
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April 24, 2018 |
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AARTI AGGARWAL Vs. GULSHAN PATHAN & ORS
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July 10, 2018 |
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AARUSHI DHINGRA Vs. UNION OF INDIA AND ORS
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December 5, 2018 |
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AARUSHI GOYAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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February 9, 2018 |
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AASHIANA ROLLING MILLS LTD Vs. KAMDHENU LTD
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August 23, 2018 |
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AASHU Vs. STATE
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January 12, 2018 |
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AASMA MOHAMMED FAROOQ AND ANR Vs. UNION OF INDIA AND ORS
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December 5, 2018 |
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ABB INDIA LIMITED Vs. INDURE PRIVATE LIMITED
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October 22, 2018 |
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ABBAS HAKIM Vs. VIPIN GUPTA & ANR
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October 31, 2018 |
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ABBOTT HEALTHCARE PVT LTD Vs. RAJ KUMAR PRASAD & ANR
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January 3, 2018 |
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ABBOTT HEALTHCARE PVT LTD Vs. COMPETITION COMMISSION OF INDIA & ANR
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November 28, 2018 |
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ABBOTT HEALTHCARE PVT LTD Vs. COMPETITION COMMSSION OF INDIA AND ANR
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November 13, 2018 |
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ABDUL Vs. THE STATE (NCT OF DELHI)
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January 3, 2018 |
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ABDUL ALEEM & ORS Vs. CHIEF SECRETARY, GOVT OF NCT OF DELHI & ORS
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November 14, 2018 |
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ABDUL GAFFUR @ ABD GAFUR & ANR Vs. SACHIT BHAGAT
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May 8, 2018 |
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ABDUL MAJEED & ANR Vs. HAMMAD AHMED & ORS
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November 27, 2018 |
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ABDUL RASHID & ORS Vs. SANJAY & ORS (NEW INDIA ASSURANCE CO LTD )
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May 29, 2018 |
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ABDUL REHMAN & ANR Vs. MOHD ASHQEEN & ORS
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April 5, 2018 |
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ABDUL SATTAR Vs. JAMIA MILLIA ISLAMIA
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October 31, 2018 |
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ABDUL SATTAR (DECD ) THRU LRS Vs. MOHD WAKIL & ORS
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April 26, 2018 |
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ABDUL WAQAR & ANR Vs. ABDUL GAFFAR
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June 1, 2018 |
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ABHAY KUMAR MISHRA Vs. STATE (GOVT OF NCT OF DELHI)
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March 20, 2018 |
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ABHAY SINGH CHANDEL & ORS Vs. GOVT OF NCT OF DELHI & ANR
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October 11, 2018 |
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ABHEY KUMAR JAIN Vs. SOUTH DELHI MUNICIPAL CORPORATION
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February 26, 2018 |
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ABHIJIT S BELLUR & ORS Vs. STATE & ANR
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July 19, 2018 |
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ABHILASH KUMAR AND ORS Vs. UNION OF INDIA AND ORS
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October 16, 2018 |
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ABHILASHA ENTERPRISES Vs. NEW DELHI MUNICIPAL COUNCIL
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July 17, 2018 |
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ABHIMANYU BISHNOI (THROUGH GUARDIAN) Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ORS.
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June 8, 2018 |
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ABHIMANYU PORIA Vs. RAJBIR SINGH AND ORS
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January 12, 2018 |
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ABHINAV ANAND @ BABBAL & ANR Vs. STATE OF NCT OF DELHI
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May 21, 2018 |
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ABHINAV JAIN & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
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September 28, 2018 |
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ABHINAV PANDEY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS
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January 23, 2018 |
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ABHINAV SINGH Vs. JYOTI, INSPECTOR
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December 26, 2018 |
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ABHINAV SULTANIA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH & ORS
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March 15, 2018 |
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ABHIRUCHI PASSI AND ANR Vs. UNION OF INDIA AND ORS
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April 2, 2018 |
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ABHISHEK CHADHA & ORS Vs. STATE (NCT OF DELHI) & ANR
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July 25, 2018 |
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ABHISHEK GUPTA Vs. SHREE SALASAR POLYFLEX PVT LTD & ORS
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March 5, 2018 |
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ABHISHEK GUPTA Vs. STATE
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July 23, 2018 |
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ABHISHEK JAIN Vs. INCOME TAX OFFICER, WARD - 55(1) NEW DELHI & ANOTH
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June 1, 2018 |
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ABHISHEK JOSHI Vs. STATE
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July 31, 2018 |
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ABHISHEK KUMAR Vs. NEHA LAL
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May 7, 2018 |
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ABHISHEK SHARMA & ANR Vs. JYOTI MAKHIJA
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November 30, 2018 |
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ABHISHEK VERMA Vs. UNION OF INDIA AND ORS
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January 23, 2018 |
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ABID ALI Vs. STATE (NCT OF DELHI)
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February 13, 2018 |
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ABID ALI Vs. STATE OF NCT OF DELHI
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November 12, 2018 |
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ABMIENCE DEVELOPERS & INFRASTRUCTURE PVT LTD Vs. PUNJAB NATIONAL BANK
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August 1, 2018 |
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ABODH NARAYAN PRASAD Vs. AFFORDABLE EXPORTS
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August 24, 2018 |
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ABUZAR Vs. STATE GOVT OF NCT OF DELHI
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May 30, 2018 |
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ABW INFRASTRUCTURE LTD &ANR Vs. RAIL LAND DEVELOPMENT AUTHORITY
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February 9, 2018 |
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ACE BUILDING TECHNOLOGIES PVT LTD Vs. ARUN BHATIA
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December 10, 2018 |
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ADANI GLOBAL PTE LTD Vs. MMTC LTD
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April 2, 2018 |
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ADARSH RAJ SINGH Vs. UNIVERSITY OF DELHI AND ORS
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July 6, 2018 |
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ADARSH SHARMA Vs. BALVINDER KUMAR & ORS
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March 16, 2018 |
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ADARSHA TRACTORS, & ORS Vs. NEW HOLLAND FIAT (INDIA) PRIVATE LIMITED
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February 21, 2018 |
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ADHYAPAK SHAKTI MANCH Vs. GOVT OF N C T DELHI AND ANR
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January 17, 2018 |
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ADIT ENGINEERING PVT LTD & ANR Vs. STATE & ANR
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July 2, 2018 |
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ADITI KUNDU Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR
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March 8, 2018 |
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ADITI SHARMA Vs. GOVERNMENT OF NCT OF DELHI AND ANR
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October 4, 2018 |
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ADITYA BIRLA NUVO LIMITED Vs. R S SALES CORPORATION & ANR
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July 10, 2018 |
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ADITYA INDUSTRIES THROUGH ITS PROPRIETOR KUSUM GHILDIYAL Vs. ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE & ANR
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April 9, 2018 |
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ADITYA NARAYAN YADAV Vs. AGGARWAL PLASTICS
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February 7, 2018 |
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ADITYA SHARMA Vs. INCOME TAX DEPARTMENT
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August 20, 2018 |
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ADMINISTRATOR GENERAL Vs. STATE (GOVT. OF NCT OF DELHI)
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January 15, 2018 |
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ADRIN PAL DHEER Vs. NORTHERN RAILWAY
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December 3, 2018 |
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ADTV COMMUNICATION PVT. LTD. Vs. VIBHA GOEL & ORS.
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May 3, 2018 |
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ADWEL ADVERTISING SERVICE & ANR Vs. SOUTH DELHI MUNICIPAL CORPORATION
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September 17, 2018 |
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ADWEL ADVERTISING SERVICE & ANR Vs. SOUTH DELHI MUNICIPAL CORPORATION
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July 19, 2018 |
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ADYA GLOBAL EXPORT INC & ANR Vs. CANARA BANK
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October 16, 2018 |
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AERO CLUB Vs. SAHIBJEET
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February 5, 2018 |
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AERO CLUB OF INDIA PVT. LTD & ANR. Vs. UNION OF INDIA AND ORS.
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February 2, 2018 |
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AFCONS INFRASTRUCTURE LTD Vs. DELHI METRO RAIL CORPORATION LTD
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April 5, 2018 |
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AFFINITY BEAUTY SALON PVT. LTD. & ANR. Vs. KOTAK MAHINDRA BANK LIMITED & ORS.
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November 29, 2018 |
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AFTAB @ JHANGAL Vs. STATE (NCT OF DELHI)
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September 6, 2018 |
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AFZAL Vs. STATE (GOVT. OF NCT OF DELHI)
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November 30, 2018 |
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AGARPARA COMPANY LTD. Vs. UNION OF INDIA & ORS
|
September 26, 2018 |
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AGARWAL DEVELOPERS PVT. LTD. Vs. ICON BUILDCON PVT. LTD. AND ORS.
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May 7, 2018 |
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AGRICULTURAL PRODUCE MARKETING COMMITTEE AZADPUR Vs. JASWANT SINGH & ANR
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April 24, 2018 |
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AGYA HOLDING PVT LTD Vs. JONES LANG LASALLE PROPERTY
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May 8, 2018 |
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AGYA IMPORT LIMITED Vs. JOINT COMMISSIONER OF CUSTOMS (SIIB-IMPORT),ICD, T
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June 1, 2018 |
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AHMAD MIAN Vs. BHASIN INFOTECH & INFRASTRUCTURE PVT LTD (
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August 1, 2018 |
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AHUJA RADIOS Vs. OM SOUND AND DECORATION & ANR
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May 18, 2018 |
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AIMIL PHARMACEUTICALS (I) LTD & ANR Vs. STATE (NCT OF DELHI ) & ANR
|
July 12, 2018 |
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AIR CAR AIRLINES PVT LTD Vs. UNION OF INDIA
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January 16, 2018 |
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AIR FORCE NAVAL HOUSING BOARD Vs. CREATIVE CONSORTIUM & ANOTHER
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December 13, 2018 |
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AIR INDIA EMPLOYEES UNION (REGD ) Vs. AIR INDIA LIMITED AND ORS
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May 14, 2018 |
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AIR INDIA LTD Vs. SPICE SMART SOLUTIONS LTD
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May 21, 2018 |
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AIRLINE ALLIED SERVICES LTD Vs. JOHN ARTHUR ANIN
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July 4, 2018 |
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AIRPORT AUTHORITY OF INDIA Vs. B R ARORA & ASSOCIATES (P) LTD
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July 3, 2018 |
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AIRPORT AUTHORITY OF INDIA Vs. V VARDHARAJAN
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January 18, 2018 |
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AIRPORT AUTHORITY OF INDIA Vs. SMITH DETECTION (ASIA PACIFIC) PTE LTD
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May 7, 2018 |
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AIRPORT AUTHORITY OF INDIA Vs. BABU LAL II & ORS
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May 24, 2018 |
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AIRPORT AUTHORITY OF INDIA Vs. VIRENDER KHANNA & ASSOCIATES
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July 6, 2018 |
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AIRPORT AUTHORITY OF INDIA Vs. VIRENDER KHANNA AND ASSOCIATES
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March 20, 2018 |
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AIRPORTS AUTHORITY OF INDIA Vs. INDIAN AIRPORTS KAMGAR UNION
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November 28, 2018 |
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AIRPORTS AUTHORITY OF INDIA Vs. INDIAN AIRPORTS KAMGAR UNION
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November 1, 2018 |
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AIRPORTS AUTHORITY OF INDIA Vs. UNITY PRATIBHA CONSORTIUM
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March 5, 2018 |
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AIRPORTS AUTHORITY OF INDIA Vs. SIKKA ASSOCIATES
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February 20, 2018 |
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AIRPORTS AUTHORITY OF INDIA Vs. DELHI DEVELOPMENT AUTHORITY & ORS
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April 20, 2018 |
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AIRPORTS AUTHORITY OF INDIA Vs. PARNIKA COMMERCIAL & ESTATE (P) LTD & ANR
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February 19, 2018 |
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AIRPORTS AUTHORITY OF INDIA Vs. TDI INTERNATIONAL INDIA LTD
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February 9, 2018 |
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AIRPORTS AUTHORITY OFFICERS ASSOCIATION (INDIA) Vs. AIRPORTS AUTHORITY OF INDIA
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January 22, 2018 |
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AIRWIDE CAR RENT PVT LTD Vs. SURENDER SINGH
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July 16, 2018 |
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AITHENT TECHNOLOGIES PVT LTD Vs. ARCHANA VERMA
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August 6, 2018 |
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AJAIB SINGH DATEER Vs. LT GOVERNOR & ORS
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August 30, 2018 |
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AJANTA RAJ PROTEINS PVT LTD & ANR Vs. HIMANSHU FOODS PVT LTD
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January 31, 2018 |
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AJAY @ BHAGIRA Vs. STATE GOVT OF NCT OF DELHI
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July 26, 2018 |
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AJAY @ GADNU Vs. STATE
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July 5, 2018 |
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AJAY GAUTAM Vs. PRESS COUNCIL OF INDIA
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February 26, 2018 |
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AJAY GUPTA Vs. STATE THR. C.B.I.
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June 14, 2018 |
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AJAY GUPTA Vs. MAHENDER SINGH & ORS
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September 5, 2018 |
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AJAY INDUSTRIAL CORPORATION LTD Vs. SUSHIL KUMAR AGGARWAL
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August 10, 2018 |
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AJAY JAIN Vs. AKSHAY KUMAR AGGARWAL
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August 7, 2018 |
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AJAY KHANDELWAL Vs. STATE & ANR
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August 9, 2018 |
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AJAY KUMAR Vs. CENTRAL BANK OF INDIA & ANR
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May 10, 2018 |
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AJAY KUMAR Vs. LAND ACQUISITION COLLECTOR & ORS
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January 30, 2018 |
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AJAY KUMAR Vs. STATE (NCT OF DELHI)
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July 25, 2018 |
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AJAY KUMAR & ANR Vs. HARKA BAHADUR GURUNG
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November 27, 2018 |
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AJAY KUMAR & ORS Vs. GOVT OF NCT OF DELHI & ORS
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February 21, 2018 |
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AJAY KUMAR & ORS Vs. STATE (NCT OF DELHI ) & ANR
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March 13, 2018 |
|
AJAY KUMAR @ AJAY TAKSHAK Vs. STATE (NCT OF DELHI)
|
May 9, 2018 |
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AJAY KUMAR SINHA Vs. INDRAPRASTHA POWER GENERATION COMPANY LIMITED & PRAGATI POWER CORPORATION LIMITED & ANR
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April 16, 2018 |
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AJAY LAROIA Vs. SHIVAN RAJPUT & ANR
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November 13, 2018 |
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AJAY LUTHRA & ORS Vs. REGISTRAR OF COMPANIES NCT OF DELHI & ANR
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March 12, 2018 |
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AJAY MAINI Vs. STATE (GOVT OF NCT OF DELHI) & ORS
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July 3, 2018 |
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AJAY MAINI Vs. STATE ( NCT OF DELHI)
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July 25, 2018 |
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AJAY MANIRAM YADAV Vs. BHARAT SANCHAR NIGAM LIMITED
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January 15, 2018 |
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AJAY PAL KHARI Vs. VIJAY KUMAR & ANR (ICICI LOMBARD GENERAL INSURANCE)
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July 17, 2018 |
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AJAY SHARMA & ANR Vs. MANU MARKANDE
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November 1, 2018 |
|
AJAY SHARMA @ LUCKY Vs. STATE GOVT OF N C T
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July 18, 2018 |
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AJAY SHAW Vs. HDFC LIMITED AND ORS
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July 18, 2018 |
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AJAY SINGH CHAUTALA Vs. CENTRAL BUREAU OF INVESTIGATION
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August 24, 2018 |
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AJEEM Vs. STATE
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September 13, 2018 |
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AJEET KUMAR Vs. UOI AND ORS
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August 2, 2018 |
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AJIT KUMAR Vs. UNION OF INDIA AND ANR
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February 20, 2018 |
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AJIT KUMAR @ AJIT KUMAR CHAUDHARY & ORS Vs. UNION OF INDIA & ORS
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February 27, 2018 |
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AJIT PAL SINGH BINDRA Vs. BHARAT BHUSHAN CHADHA
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October 9, 2018 |
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AJIT RAVI Vs. DELHI JAL BOARD & ORS
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April 25, 2018 |
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AJIT SINGH Vs. UNION OF INDIA & ORS
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October 30, 2018 |
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AJIT SINGH Vs. STATE
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January 29, 2018 |
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AJIT SINGH & ORS Vs. UNION OF INDIA & ORS
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October 4, 2018 |
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AJIT SINGH & ORS Vs. PUSHPA RANI
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July 31, 2018 |
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AK Vs. SSK
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November 27, 2018 |
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AK SHARMA, INTELLIGENCE OFFICER, NCB Vs. JYOTIN VYAS & ORS
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October 1, 2018 |
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AKACHUKWU CHRISTOPHER NNADI Vs. STATE
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August 21, 2018 |
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AKASH Vs. STATE
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July 24, 2018 |
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AKASH BANSAL Vs. DY COMMISSIONER, SDMC AND ORS
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April 17, 2018 |
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AKASH DEEP PAPERS PVT LTD Vs. SECRETARY & ORS
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May 25, 2018 |
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AKASH KHILWANI Vs. UNION OF INDIA AND ANR
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April 24, 2018 |
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AKASHDEEP & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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July 24, 2018 |
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AKBAR ALI (DECEASED) THRU LRS Vs. DELHI WAKF BOARD & ANR
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May 3, 2018 |
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AKHILESH GAUTAM & ORS Vs. STATE& ANR
|
August 3, 2018 |
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AKHILESH KUMAR Vs. UNION OF INDIA & ORS
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February 13, 2018 |
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AKHILESH VERMA Vs. UNION OF INDIA AND ANR
|
February 6, 2018 |
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AKHIT CONSTRUCTION PRIVATE LIMITED Vs. HIMALAYA CONSTRUCTION COMPANY PVT LTD
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July 16, 2018 |
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AKIL AHMAD Vs. ABDUL HAKIM
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July 23, 2018 |
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AKSHAY BIPIN Vs. UNION OF INDIA
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September 25, 2018 |
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AKSHAY CHADHA Vs. STATE (NCT OF DELHI)
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March 1, 2018 |
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AKSHAYA KUMAR PANDA Vs. GANGA INTERNATIONAL SCHOOL & ORS
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August 16, 2018 |
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AKSHITA SINGH Vs. LADY SHRI RAM COLLEGE FOR WOMEN & ORS
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July 11, 2018 |
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AKSHOD KUMAR SHARMA Vs. MASTER SHREE SHARMA
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May 8, 2018 |
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AKTIEBOLAGET VOLVO & ORS Vs. VOLVO SOFTWARE PVT LTD & ORS
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March 13, 2018 |
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AKTIEBOLAGET VOLVO & ORS Vs. VOLVO LUXURY BUSES
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March 13, 2018 |
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AKUMS DRUGS & PHARMACEUTICALS LTD Vs. KENOSIS CARE PVT LTD
|
May 18, 2018 |
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ALAN G Vs. MEDICAL COUNCIL OF INDIA AND ORS
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May 2, 2018 |
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ALBIN BABY Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS
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January 31, 2018 |
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ALDANISH REIN Vs. STATE OF NCT OF DELHI & ANR
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November 1, 2018 |
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ALFA PACKERS AND MOVERS Vs. UNION OF INDIA
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August 2, 2018 |
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ALI IMAM Vs. STATE
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July 3, 2018 |
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ALIMENTA S A Vs. N A C M F OF INDIA
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October 31, 2018 |
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ALKA JINDAL Vs. AIMS SANYA DEVELOPERS PVT LTD
|
May 23, 2018 |
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ALL INDIA BHARAT SANCHAR NIGAM LIMITED RETIRED EXE Vs. UNION OF INDIA THROUGH SECRETARY, (TELECOM) & ORS
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May 23, 2018 |
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ALL INDIA CARROM FEDERATION Vs. UNION OF INDIA
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August 6, 2018 |
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ALL INDIA CPWD (MRM) KARAM SANGATHAN & ORS Vs. DIRECTOR GENERAL OF WORKS
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December 6, 2018 |
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ALL INDIA IDBI OFFICERS Vs. UNION OF INDIA
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December 17, 2018 |
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ALL INDIA IDBI OFFICERS ASSOCIATION Vs. UNION OF INDIA & ORS
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December 21, 2018 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SAKSHI MATHUR
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January 23, 2018 |
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ALL INDIA PUNJAB NATIONAL BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA AND ANOTHER
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August 7, 2018 |
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ALLIED ICD SERVICES LTD Vs. UOI AND ORS
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August 27, 2018 |
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ALLIED INTEGRATED SOCIETY (REGD ) AND ORS Vs. STATE (NCT OF DELHI)
|
June 6, 2018 |
|
ALOK KUMAR Vs. HIGH COURT OF DELHI THR REGISTRAR GENERAL
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February 2, 2018 |
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ALOK KUMAR YADAV & ORS Vs. UNION OF INDIA & ANR
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December 17, 2018 |
|
ALOK MAHAJAN Vs. D P MAHAJAN & ORS
|
July 24, 2018 |
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ALOK MOHAN KAR & ANR Vs. UNION OF INDIA & ORS
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March 12, 2018 |
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ALOK TRIPATHI Vs. COMPETITION COMMISSION OF INDIA & ORS
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April 5, 2018 |
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ALPASSO INDUSTRIES PVT LTD Vs. INCOME TAX OFFICER WARD-1(3)
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July 23, 2018 |
|
ALPHA OMEGA RESOULUTION CHEMICALS PVT LTD Vs. MANAGER ICICI BANK LTD & ORS
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May 30, 2018 |
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ALPHA SERVICES Vs. IRCON INTERNATIONAL LIMITED
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April 5, 2018 |
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ALSTOM TRANSPORT INDIA LTD Vs. UNION OF INDIA AND ORS
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July 9, 2018 |
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ALTUS GROUP INDIA PRIVATE LIMITED Vs. DARRAMEKS HOTELS & DEVELOPERS PRIVATE LIMITED
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March 20, 2018 |
|
AMAN Vs. STATE
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December 5, 2018 |
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AMAN KUMAR Vs. UNION OF INDIA & ANR
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May 4, 2018 |
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AMAN NUGYAL Vs. STATE OF NCT OF DELHI & ANR
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September 12, 2018 |
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AMAN SALES CORPORATION Vs. DEWAN CHAND CONTRACTORS & BUILDERS
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January 8, 2018 |
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AMAN SOLANKI AND ORS Vs. GURU GOBIND SINGH INDRAPRSTHA UNIVERSITY AND ORS
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April 27, 2018 |
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AMANDEEP SINGH & ORS Vs. STATE AND ANR
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October 18, 2018 |
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AMANDEEP SINGH HANS Vs. STATE
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July 4, 2018 |
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AMANDEEP SINGH JOHAR Vs. STATE OF NCT OF DELHI & ANR
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February 7, 2018 |
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AMANDEEP SINGH JOHAR Vs. STATE OF NCT OF DELHI
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February 2, 2018 |
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AMANPREET SANDHU Vs. SHAURYA SHANDILYA
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July 16, 2018 |
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AMANPREET SINGH Vs. STATE (NCT OF DELHI)
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June 11, 2018 |
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AMAR NATH CHOWDHARY Vs. DEWAN IZZAT RAI NANDA (DECEASED)
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December 13, 2018 |
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AMAR SINGH Vs. GOVT OF NCT OF DELHI AND ORS
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August 31, 2018 |
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AMAR SINGH @ ANGAD Vs. STATE (NCT OF DELHI)
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August 14, 2018 |
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AMAR YADAV & ORS Vs. STATE & ANR
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July 26, 2018 |
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AMARDEEP KUJUR Vs. STATE
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November 13, 2018 |
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AMARDEEP MALHOTRA Vs. STATE OF GNCT OF DELHI
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May 1, 2018 |
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AMARDEEP SINGH CHADHA Vs. NIRMEET KAUR
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November 16, 2018 |
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AMARENDRA NATH MISRA & ORS Vs. UNION OF INDIA & ORS
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November 1, 2018 |
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AMARJEET PANDEY Vs. STATE OF NCT OF DELHI
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February 2, 2018 |
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AMARJEET SINGH Vs. STATE
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December 14, 2018 |
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AMARJEET SINGH Vs. KULDEEP SINGH AND ANR
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July 13, 2018 |
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AMARJOT SINGH Vs. STATE OF NCT OF DELHI
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September 6, 2018 |
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AMARPREET SINGH OBEROI & ORS Vs. A N BUILDWELL PVT LTD & ORS
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December 11, 2018 |
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AMBEEK KHEMKA Vs. JASWANT SINGH & ANR
|
July 26, 2018 |
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AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT LTD Vs. PUNJAB NATIONAL BANK
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July 9, 2018 |
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AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT.LTD. Vs. COMMISSIONER OF INCOME TAX
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October 25, 2018 |
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AMBIENCE HOSPITALITY PVT LTD Vs. DY COMMISSIONER OF INCOME TAX
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February 26, 2018 |
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AMBIENCE PVT LTD Vs. HOTEL AMBIENCE & ORS
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September 19, 2018 |
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AMBIENCE PVT LTD Vs. AMBIENCE REALTECH INDIA PVT LTD & ORS
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September 20, 2018 |
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AMBIKA TRADING & CONSTRUCTION COMPANY Vs. ACTUATE BUSINESS CONSULTING PRIVATE LIMITED & ANR
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July 20, 2018 |
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AMCON ENGINEERS & ANR Vs. SATVINDER SINGH
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May 8, 2018 |
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AMINA BHARATRAM Vs. SUMANT BHARATRAM & ORS
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January 23, 2018 |
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AMIRA PURE FOODS PVT LTD Vs. CANARA BANK & ORS
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August 24, 2018 |
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AMISH AGGARWALA Vs. BAR COUNCIL OF DELHI
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February 22, 2018 |
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AMISH JAIN & ORS Vs. ICICI BANK LTD
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May 4, 2018 |
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AMIT @ MUNNA Vs. STATE
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July 3, 2018 |
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AMIT @ VICKY Vs. STATE GOVT OF NCT OF DELHI
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April 3, 2018 |
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AMIT AGARWAL Vs. RELIGARE SECURITIES LTD
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March 14, 2018 |
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AMIT AGARWAL Vs. RELIGARE SECURITIES LTD
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March 6, 2018 |
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AMIT CHAUDHARY Vs. STATE (NCT OF DELHI)
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October 30, 2018 |
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AMIT CHAWLA & ORS Vs. GOVT OF NCT OF DELHI & ANR
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July 18, 2018 |
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AMIT CHHIKARA Vs. UNION OF INDIA AND ORS
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October 3, 2018 |
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AMIT GOEL Vs. RAHUL BATHEJA
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December 12, 2018 |
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AMIT GOEL & ORS Vs. STATE NCT OF DELHI &ANR
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July 16, 2018 |
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AMIT GOYAL Vs. STATE (GOVT OF NCT )
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January 16, 2018 |
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AMIT GUPTA & ANR Vs. STATE & ANR
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September 19, 2018 |
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AMIT JAIN Vs. REGISTRAR OF TRADE MARKS & ANR
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September 14, 2018 |
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AMIT JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA &ANR
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July 9, 2018 |
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AMIT KATYAL Vs. UNION OF INDIA AND ANR
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January 29, 2018 |
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AMIT KOTNALA Vs. STATE (NCT OF DELHI)
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February 20, 2018 |
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AMIT KUMAR Vs. BHARATI COLLEGE (UNIVERSITY OF DELHI ) & ORS
|
August 6, 2018 |
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AMIT KUMAR Vs. KANIKA HAJIKA
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December 31, 2018 |
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AMIT KUMAR Vs. UNION OF INDIA AND ANR
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January 4, 2018 |
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AMIT MALIK Vs. STATE & ANR
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September 5, 2018 |
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AMIT MANN@ BHOLA Vs. STATE OF NCT OF DELHI
|
May 29, 2018 |
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AMIT PASSI Vs. K K PASSI & ORS
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January 16, 2018 |
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AMIT SAXENA Vs. STATE AND ORS
|
April 27, 2018 |
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AMIT SHARMA Vs. STATE (GOVT OF NCT OF DELHI)
|
October 29, 2018 |
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AMITA DUA Vs. GIFT TAX OFFICER
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February 22, 2018 |
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AMITABH BHASIN Vs. HEMLATA BHASIN
|
August 6, 2018 |
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AMKAY LABORATORIES PVT LTD Vs. UNION OF INDIA AND ANR
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October 12, 2018 |
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AMOD KUMAR Vs. STATE ( NCT ) OF DELHI
|
August 9, 2018 |
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AMOLAK SINGH (DECEASED) THRU LR Vs. VINAY NARAIN & ORS
|
April 2, 2018 |
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AMR INDIA LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR
|
April 2, 2018 |
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AMRIK SINGH Vs. GOVT OF NCT OF DELHI & ANR
|
June 27, 2018 |
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AMRIK SINGH Vs. BRAHAM PRAKASH YADAV (DECEASED) THRU LRS
|
May 8, 2018 |
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AMRIK SINGH & ANR Vs. TRUEBLUZ CLOTHING
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March 8, 2018 |
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AMRIK SINGH KHURANA & ORS Vs. SARDAR JOGINDER SINGH SONI (DECEASED) THRU LRS
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April 11, 2018 |
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AMRIT JAL VENTURES PRIVATE LIMITED Vs. IFCI VENTURE CAPITAL FUND LIMITED
|
November 1, 2018 |
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AMRIT PAHUJA Vs. MANAGER RASHTRIYA VIRJANAND ANDH KANYA SR SEC SCHOOL AND ORS
|
August 29, 2018 |
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AMRIT SRINIVASAN Vs. SIMRIN SINGH & ORS
|
November 26, 2018 |
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AMWAY INDIA ENTERPRISES PVT LTD Vs. RAJENDRA MEDICOS & ORS
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October 10, 2018 |
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ANAMIKA Vs. UNION OF INDIA
|
December 17, 2018 |
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ANAND AGARWAL Vs. UNION OF INDIA & ORS.
|
October 8, 2018 |
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ANAND AND ASSOCIATES AND ORS Vs. BANK OF INDIA
|
February 16, 2018 |
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ANAND BHUSHAN & ORS Vs. UNION OF INDIA
|
May 28, 2018 |
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ANAND KUMAR & ANR Vs. STATE & ORS
|
January 3, 2018 |
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ANAND MOHAN SARAN Vs. CBI
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October 26, 2018 |
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ANAND PRAKASH GUPTA Vs. GOLD CAUSE CONSTRUCTIONS PVT LTD & ANR
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February 22, 2018 |
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ANAND RAO INFRASTRUCTURE PVT. LTD Vs. ABB INDIA LIMITED
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July 26, 2018 |
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ANAND VISHWA @ BISHWA Vs. CBI
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August 8, 2018 |
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ANANDITEERTH P MUTALIK Vs. UOI AND ANR
|
November 22, 2018 |
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ANANTRAJ AGENCIES PVT LTD Vs. UNION OF INDIA
|
February 6, 2018 |
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ANANYA KAKKAR Vs. REENA
|
April 5, 2018 |
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ANANYA SHARMA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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April 12, 2018 |
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ANARKALI & ANR Vs. VIJAY PAL YADAV & ORS
|
April 18, 2018 |
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ANCHAL CHAUHAN Vs. STATE & ORS
|
May 2, 2018 |
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ANEJA CONSTRUCTION (I) LTD THROUGH AUTHORISED REPRESENTATIVE Vs. UNION OF INDIA AND ORS
|
April 18, 2018 |
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ANGAD SINGH SURI Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS
|
November 29, 2018 |
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ANGELIQUE INTERNATIONAL LIMITED Vs. SSJV PROJECTS PRIVATE LIMITED & ANR
|
April 5, 2018 |
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ANIL ALIAS BHOLA Vs. STATE (NCT OF DELHI)
|
May 24, 2018 |
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ANIL ANEJA Vs. RAJIV KUMAR & ORS
|
April 13, 2018 |
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ANIL BAHRI Vs. STATE & OTHERS
|
July 13, 2018 |
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ANIL BOLE & ANR Vs. BANARSIDAS CHANDIWALA SEWA SMARAK TRUST SOCIETY
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January 29, 2018 |
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ANIL CHAUHAN @ SANDEEP Vs. THE STATE GOVT OF NCT OF DELHI
|
November 15, 2018 |
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ANIL JAIN Vs. MOHINDER KUMAR JAIN
|
March 23, 2018 |
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ANIL JINDAL Vs. STATE (NCT) OF DELHI & ORS
|
January 30, 2018 |
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ANIL KATARIA Vs. STATE
|
January 4, 2018 |
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ANIL KINGRANI Vs. VINOD KUMAR
|
November 19, 2018 |
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ANIL KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
March 23, 2018 |
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ANIL KUMAR Vs. UNION OF INDIA AND ORS.
|
March 9, 2018 |
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ANIL KUMAR Vs. UNION OF INDIA AND ANR
|
February 8, 2018 |
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ANIL KUMAR Vs. DELHI PUBLIC LIBRARY & ORS
|
January 8, 2018 |
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ANIL KUMAR Vs. DELHI AGRICULTURAL MARKETING BOARD AND ANR
|
October 9, 2018 |
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ANIL KUMAR Vs. STATE (NCT OF DELHI) & ANR
|
September 11, 2018 |
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ANIL KUMAR Vs. STATE
|
March 22, 2018 |
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ANIL KUMAR & ANR Vs. HANS RAJ AZAD & ANR
|
September 7, 2018 |
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ANIL KUMAR ANAND Vs. UNION OF INDIA
|
January 5, 2018 |
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ANIL KUMAR JAIN Vs. SHIAM CGHS LIMITED & ORS
|
July 27, 2018 |
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ANIL KUMAR JAIN Vs. PREM CHAND DUBEY & ORS
|
November 16, 2018 |
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ANIL KUMAR NASA & ORS Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD & ORS
|
August 30, 2018 |
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ANIL KUMAR SHARMA Vs. STATE & ANR
|
December 18, 2018 |
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ANIL KUMAR SHARMA & OTHER EMPLOYEES AND GUARDIAN OF STUDENTS OF BAL VIKAS SCHOOL Vs. GOVT OF NCT OF DELHI & ORS
|
February 22, 2018 |
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ANIL KUMAR VERMA Vs. UNION OF INDIA THROUGH CHARMAN, AICTE
|
May 21, 2018 |
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ANIL MEHTA Vs. GENERAL MANAGER
|
February 9, 2018 |
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ANIL MEHTO Vs. STATE
|
May 29, 2018 |
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ANIL PRAKASH &ANR Vs. STATE
|
February 6, 2018 |
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ANIL SHERE Vs. CHOYANG HEALTH CARE INDIA PVT LTD
|
September 27, 2018 |
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ANIL THAKUR Vs. STATE NCT OF DELHI
|
February 6, 2018 |
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ANIL TYAGI Vs. STATE
|
May 10, 2018 |
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ANIL UPPAL Vs. STATE & ANR
|
May 9, 2018 |
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ANILA DASGUPTA (DECEASED) THR LRS Vs. MAYA BHATTACHARJEE (DECEASED) THROUGH LRS
|
May 29, 2018 |
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ANIMESH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
December 7, 2018 |
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ANISH & ORS Vs. STATE (DELHI ADMN ) DELHI & ORS
|
July 16, 2018 |
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ANISH SHARMA & ANR Vs. STATE (NCT OF DELHI) & ORS
|
July 6, 2018 |
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ANITA Vs. DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT AND ORS
|
July 31, 2018 |
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ANITA Vs. SBI GEN INS CO LTD & ORS
|
April 19, 2018 |
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ANITA & ORS Vs. (GOVT OF NCT OF DELHI) & ANR
|
October 30, 2018 |
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ANITA ANAND Vs. GARGI KAPUR & ORS
|
September 19, 2018 |
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ANITA CHOPRA HASANWALIA Vs. SUNITA CHOPRA
|
January 22, 2018 |
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ANITA DEVI Vs. MANISH YADAV & ORS (UNITED INDIA INSURANCE CO LTD)
|
May 21, 2018 |
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ANITA GUPTA & ORS Vs. STATE & ANR
|
July 13, 2018 |
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ANITA JAIN Vs. ASHOK KUMAR ARORA & ORS
|
January 17, 2018 |
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ANITA RANI MANGLA Vs. BHAGWAT DAYAL & ORS
|
October 11, 2018 |
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ANITA SHUKLA Vs. STATE (N C T OF DELHI) & ANR
|
October 3, 2018 |
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ANITA VERMA & ORS Vs. KARAN SINGH
|
May 16, 2018 |
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ANITA YADAV & ORS Vs. ORIENTAL INSURANCE COMPANY LTD & ORS
|
July 4, 2018 |
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ANJALI GUPTA Vs. STATE
|
February 5, 2018 |
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ANJANA KHANEJA Vs. STATE BANK OF PATIALA
|
August 20, 2018 |
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ANJANA RANI Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
October 26, 2018 |
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ANJANI KUMAR GOENKA & ANR Vs. OM EDUCATION TRUST & ANR
|
September 10, 2018 |
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ANJANI TECHNOPAST LTD & ORS Vs. SHUBH GAUTAM
|
July 27, 2018 |
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ANJU AND ANR Vs. UNION OF INDIA AND ORS
|
February 26, 2018 |
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ANJU NIGAM Vs. UNION OF INDIA & ORS
|
July 31, 2018 |
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ANJU RANI Vs. GNCT OF DELHI & ORS
|
March 16, 2018 |
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ANJUM Vs. MOHD IRFAN
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February 27, 2018 |
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ANJUMNISSA Vs. STATE & ORS
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January 30, 2018 |
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ANKAN SURI Vs. STATE & ANR
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July 13, 2018 |
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ANKIT CHAUHAN Vs. GNCTD ( STATE )
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November 30, 2018 |
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ANKIT RATHORE & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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August 16, 2018 |
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ANKIT SHARMA Vs. SHILPI ARORA
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October 29, 2018 |
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ANKITA MEENA Vs. UNIVERSITY OF DELHI
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May 15, 2018 |
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ANKUR KUMAR Vs. STATE OF NCT OF DELHI
|
March 15, 2018 |
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ANKUR MITTAL Vs. ANJU CHITKARA & ORS
|
January 31, 2018 |
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ANKUR MUTREJA Vs. BSES YAMUNA POWER LIMITED (BYPL) AND ANOTHER
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January 12, 2018 |
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ANKUR MUTREJA Vs. AECHBS
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August 10, 2018 |
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ANMOL KUMAR SINGH & ANR Vs. STATE NCT OF DELHI
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October 30, 2018 |
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ANNABELLE ANALISTA MALIBAGO Vs. DRI
|
October 25, 2018 |
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ANNAT JAIN & ANR Vs. UNION OF INDIA AND ORS
|
February 20, 2018 |
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ANNU AND ORS. Vs. GOVT. OF NCT OF DELHI
|
January 11, 2018 |
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ANOOP KUMAR Vs. SNEHA UPPAL
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July 31, 2018 |
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ANOOP KUMAR Vs. STATE
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July 27, 2018 |
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ANOOP KUMAR Vs. STATE AND ANR.
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November 1, 2018 |
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ANOOP KUMAR AGGARWAL Vs. SHANTI SARUP CHOWHAN (DECEASED)
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July 10, 2018 |
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ANOOP SINGH Vs. GOPAL KRISHAN BHURADIA & ANR
|
July 5, 2018 |
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ANSAL BUILDWELL LTD Vs. RAKESH BEDI
|
August 2, 2018 |
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ANSAL HOUSING & CONSTRUCTION LTD Vs. SAMYAK PROJECTS PVT LTD
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November 20, 2018 |
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ANSAL HOUSING CONSTRUCTION LTD Vs. POWER HOUSE HEALTH CLUB INDIA AND ORS
|
October 11, 2018 |
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ANSAL PROPERTIES & INDUSTRIES LTD Vs. NEELAM BHUTANI
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June 15, 2018 |
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ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. NIDHI BUILDERS (I) PVT LTD
|
May 21, 2018 |
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ANSELEM LYKE NWOSO Vs. DIRECTORATE OF REVENUE OF INTELLIGENCE
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November 22, 2018 |
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ANSHU PRAKASH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS.
|
July 24, 2018 |
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ANSHUL AGGARWAL Vs. UNION OF INDIA & ORS
|
May 11, 2018 |
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ANSHUL MALIK Vs. STATE
|
April 16, 2018 |
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ANTHONY JOSE Vs. STATE OF NCT OF DELHI & ORS
|
December 5, 2018 |
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ANTRIKSH CREDITS AND LEASING LTD Vs. VIKRAM KAPOOR
|
May 3, 2018 |
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ANTRIX CORPORATION LTD Vs. DEVAS MULTIMEDIA PVT LTD
|
May 30, 2018 |
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ANU KUMARI Vs. UNION OF INDIA & ANR
|
September 4, 2018 |
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ANU YADAV Vs. SECRETARY (SCHOOL EDU AND LITERACY) AND ORS
|
April 6, 2018 |
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ANUJ JHA Vs. STATE OF NCT OF DELHI & ANR
|
July 13, 2018 |
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ANUJ PRATAP SINGH Vs. UNION PUBLIC SERVICE COMMISSION & ANR
|
September 4, 2018 |
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ANUJ SHARMA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 24, 2018 |
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ANUP DEB AND ANR Vs. PRATIBHA DEB AND ANR
|
October 26, 2018 |
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ANUP KUMAR GUPTA Vs. SURENDER SINGH
|
August 27, 2018 |
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ANUP PRAKASH GARG Vs. ENFORCEMENT DIRECTORATE THR ASSISTANT DIRE CTOR (PMLA)
|
August 6, 2018 |
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ANUP SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 19, 2018 |
|
ANUPAM SAINI AND ORS Vs. STATE (NCT OF DELHI) AND ORS
|
January 5, 2018 |
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ANUPLAL MANDAL & ANR Vs. CHOTELA MONDAL & ORS (IFFCO TOKIO GENERAL INSURANCE CO LTD)
|
July 20, 2018 |
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ANURAG SANGHI AND ANR. Vs. KNITPRO INTERNATIONAL AND OTHERS
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June 1, 2018 |
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APAR INDUSTRIES LTD Vs. ALLIANCZ POLY-CHEM OVERSEAS LTD
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February 28, 2018 |
|
APARNA GUPTA Vs. STATE OF NCT OF DELHI & ANR
|
July 13, 2018 |
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APARNA SHARMA Vs. SIDHARTHA SHARMA
|
March 13, 2018 |
|
APARNA SUR Vs. STATE
|
August 1, 2018 |
|
APEEJAY SCHOOL Vs. GOVT. OF NCT OF DELHI
|
March 22, 2018 |
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APEEJAY SURRENDRA PARK HOTELS LIMITED Vs. SILVER STREAK HOTELS PVT LTD
|
May 23, 2018 |
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APEX BUILDSYS LTD (FORMERLY KNOWN AS ERA BUILDSYS LTD) Vs. ASSITANT PROVIDENT FUND COMMISSIONER
|
February 12, 2018 |
|
APLLE ALLOYS PVT LTD Vs. UNION OF INDIA AND ORS
|
September 13, 2018 |
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APOLLO TYRES LTD Vs. PREMIER BRANDS LTD
|
December 13, 2018 |
|
APPLE MINES & MINERALS PVT LTD & ANR Vs. BABA BUILDWELL PVT LTD
|
January 16, 2018 |
|
APPLIED COMMUNICATION AND CONTROLS Vs. UNION OF INDIA & ANR
|
May 9, 2018 |
|
APRAJITA KUMARI AND ORS Vs. JOINT DIRECTOR, ENFORCEMENT DIRECTORATE AND ORS
|
January 11, 2018 |
|
APS FOREX SERVICES PVT LTD Vs. SHAKTI INTERNATIONAL FASHION LINKERS & ORS
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April 20, 2018 |
|
ARABPATI LAL Vs. RAJENDER & ORS.
|
September 19, 2018 |
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ARADHANA FOODS AND JUICES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 21, 2018 |
|
ARADHYA SINGH AND ORS Vs. FACULTY OF LAW AND ANR
|
May 28, 2018 |
|
ARBINDER SINGH KOHLI & ANR Vs. GOBIND KAUR KOHLI
|
July 4, 2018 |
|
ARCELORMITTAL INDIA PVT LTD & ANR Vs. UNION OF INDIA & ORS
|
December 13, 2018 |
|
ARCHANA CHOPRA Vs. SHASHI ROY AND ORS
|
August 21, 2018 |
|
ARCHANA GAUR & ANR Vs. SUNNY GUPTA
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April 16, 2018 |
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ARCHANA SAINI Vs. DELHI DEVELOPMENT AUTHORITY
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July 11, 2018 |
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ARENESS FOUNDATION Vs. GOVERNMENT OF NCT OF DELHI AND ANR
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October 22, 2018 |
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ARIF Vs. THE STATE GOVT OF NCT OF DELHI
|
November 15, 2018 |
|
ARIHANT JAIN Vs. BHANWAR LAL SHARMA & ORS
|
May 14, 2018 |
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ARJUN CHOWDHRY Vs. CAPITAL LAND BUILDERS & ORS
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July 17, 2018 |
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ARJUN DEDHA Vs. STATE
|
December 18, 2018 |
|
ARJUN MALHOTRA Vs. COMMISSIONER OF INCOME TAX
|
April 20, 2018 |
|
ARJUN PRAKASH Vs. SHYAM SAHANI & ORS
|
August 1, 2018 |
|
ARJUN RAO & ANR Vs. STATE & ORS
|
July 13, 2018 |
|
ARJUN THAPAN Vs. ANITA THAPAN
|
July 11, 2018 |
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AROON AVIATION SERVICES PVT LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ANR
|
May 9, 2018 |
|
ARORA H/W & PAINT STORE Vs. JAWAHAR CHITS (P) LTD.
|
September 25, 2018 |
|
ARROW ENTERPRISE COMPUTING SOLUTIONS INDIA PRIVATE Vs. F-1 INFOTECH PRIVATE LIMITED
|
May 22, 2018 |
|
ARSHAD @ AJAY Vs. STATE
|
July 18, 2018 |
|
ARSS INFRASTRUCTURE PROJECTS LTD Vs. CALCUTTA HALDIA PORT ROAD COMPANY LTD
|
August 16, 2018 |
|
ARTI Vs. STATE GOVT OF NCT OF DELHI
|
June 8, 2018 |
|
ARTI RANI Vs. NORTH DELHI MUNICIPAL CORPORATION & ANR
|
September 10, 2018 |
|
ARTI VERMA Vs. UNION OF INDIA & ORS
|
February 21, 2018 |
|
ARTIBEN R THAKKAR Vs. DELHI PHARMACEUTICAL SCIENCES AND RESEARCH UNIVERSITY AND ANR
|
February 8, 2018 |
|
ARUN ARORA Vs. UNION OF INDIA & ORS
|
February 5, 2018 |
|
ARUN BANSAL Vs. NCT OF DELHI
|
May 9, 2018 |
|
ARUN BHARDWAJ Vs. STATE (GOVT OF NCT OF DELHI)
|
April 20, 2018 |
|
ARUN BHATI @ ANNU Vs. STATE (NCT) OF DELHI
|
April 24, 2018 |
|
ARUN CHAUHAN Vs. STATE (GOVT OF NCT) DELHI
|
July 11, 2018 |
|
ARUN CHOPRA Vs. KAKA-KA DHABA PVT LTD & ORS
|
November 28, 2018 |
|
ARUN CHOPRA Vs. KAKA-KA DHABA PRIVATE LIMITED & ORS
|
December 19, 2018 |
|
ARUN DAYAL Vs. UNION OF INDIA & ORS.
|
January 30, 2018 |
|
ARUN INTERNATIONAL Vs. ORIENTAL BANK OF COMMERCE & ANR
|
October 31, 2018 |
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ARUN JAIN & ORS Vs. STATE OF NCT OF DELHI & ANR
|
July 16, 2018 |
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ARUN JAITLEY Vs. ARVIND KEJRIWAL
|
February 5, 2018 |
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ARUN KHANNA Vs. SUMIT
|
December 17, 2018 |
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ARUN KUMAR Vs. STATE
|
July 19, 2018 |
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ARUN KUMAR Vs. STATE
|
March 19, 2018 |
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ARUN KUMAR GOEL Vs. UNION OF INDIA
|
January 10, 2018 |
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ARUN KUMAR MANOCHA Vs. STATE
|
February 19, 2018 |
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ARUN KUMAR SARAF AND ORS Vs. UNION OF INDIA AND ORS
|
April 18, 2018 |
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ARUN KUMAR SHARMA & ORS Vs. SANTOSH SHUKLA & ORS
|
May 23, 2018 |
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ARUN MEHRA Vs. UNION OF INDIA AND OTHERS
|
January 11, 2018 |
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ARUN MOHAN & ORS Vs. STATE GOVT OF NCT OF DELHI & ORS
|
December 18, 2018 |
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ARUN SANGWAN AND OTHERS Vs. STATE OF DELHI
|
September 5, 2018 |
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ARUN SAXENA & ANR Vs. TODAY HOMES & INFRASTRUCTURE P LTD & ORS
|
August 23, 2018 |
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ARUN SINGH CHAUHAN Vs. UNION OF INDIA AND ORS
|
August 21, 2018 |
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ARUNA SINGAL Vs. SECRETARY GEN (LOK SABHA)
|
August 10, 2018 |
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ARUNENDU DATTA MAJUMDAR & ORS Vs. SHANKARENDU DATTA MAJUMDAR
|
February 19, 2018 |
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ARUNIMA GUPTA AND ANR Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ORS
|
February 26, 2018 |
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ARVIND JATAV Vs. UNION OF INDIA AND ORS
|
November 13, 2018 |
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ARVIND KAUR BEDI Vs. PARAMJIT SINGH BEDI & ORS
|
August 10, 2018 |
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ARVIND KAUR NARULA Vs. HANMER MSL COMMUNICATIONS PVT LTD
|
March 12, 2018 |
|
ARVIND KUMAR JAIN Vs. JAGDISH LAL KHANIJO
|
November 26, 2018 |
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ARVIND KUMAR SAXENA Vs. STATE
|
March 14, 2018 |
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ARVIND NARAIN KHANNA AND ORS Vs. UNION OF INDIA AND ORS
|
January 8, 2018 |
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ARVIND SINGH Vs. KUSUM LATA SHARMA
|
April 17, 2018 |
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ARVIND SINGH Vs. NEERAJ
|
December 20, 2018 |
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ARVIND TECHNO ENGINEERS PVT LTD Vs. DELHI METRO RAIL CORPORATION
|
May 22, 2018 |
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ARVINDER KAUR BEDI AND ANR Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS
|
April 24, 2018 |
|
ARVINDER KAUR SETHI Vs. KRISHAN KUMAR AGGARWAL
|
February 6, 2018 |
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ARVINDER SINGH BHATIA Vs. ASHOK KUMAR KHATTAR
|
November 16, 2018 |
|
ARVINDER WALIA (OWNER) Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD & ANR
|
August 31, 2018 |
|
ARYA KARIYATIL CHENDAKERA Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
|
April 16, 2018 |
|
ARYAN COLLEGE OF EDUCATION & ANR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
|
September 5, 2018 |
|
ARZOO GUPTA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 5, 2018 |
|
ASADULLAH AKHTAR Vs. GOVT. OF DELHI & ORS
|
August 3, 2018 |
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ASCOT HOTELS & RESORTS PVT LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 27, 2018 |
|
ASCOT HOTELS AND RESORTS PVT LTD & ANR Vs. CONNAUGHT PLAZA RESTAURANTS PVT LTD
|
March 20, 2018 |
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ASEEM KAPOOR Vs. STATE OF NCT OF DELHI
|
May 18, 2018 |
|
ASEEN KOCHAR Vs. STATE
|
November 29, 2018 |
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ASF INFRASTRUCTURE PRIVATE LIMITED Vs. JYOTI RATH ASSOCIATES PRIVATE LIMITED
|
March 23, 2018 |
|
ASHA Vs. UNIVERSITY OF DELHI
|
March 9, 2018 |
|
ASHA AGGARWAL Vs. LT GOVERNOR OF DELHI & ORS
|
February 22, 2018 |
|
ASHA CHITKARA Vs. NORTH DELHI MUNICIPAL COPRORATION & ORS
|
December 11, 2018 |
|
ASHA DEVI AND ANR. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 29, 2018 |
|
ASHA GUPTA Vs. INDER SINGHAL & ORS
|
April 16, 2018 |
|
ASHA MALIK & ANR Vs. UMA SINGH
|
July 25, 2018 |
|
ASHA PRAKSH Vs. UNION OF INDIA & ORS
|
January 4, 2018 |
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ASHA RAM TYAGI Vs. UNION OF INDIA AND OTHERS
|
January 30, 2018 |
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ASHA RANI Vs. STATE (NCT OF DELHI)
|
July 17, 2018 |
|
ASHA ROHILLA Vs. PARAMPREET SINGH & ANR
|
July 4, 2018 |
|
ASHIANA HOUSING LTD Vs. SKG GROUP & ORS
|
August 28, 2018 |
|
ASHIANA INFRAHOMES PVT LTD & ORS Vs. ADANI POWER LTD
|
May 18, 2018 |
|
ASHIMA INFRASTRUCTURES PVT LTD Vs. NORTH DELHI MUNICIPAL CORPORATION & ANR
|
January 8, 2018 |
|
ASHISH AGGARWAL Vs. STATE GOVT OF NCT OF DELHI
|
March 9, 2018 |
|
ASHISH CHADHA Vs. MASTER AARAV CHADHA (MINOR) THR HIS NATURAL GURADIAN (MOTHER) NEXT FRIEND NOMITA CHADHA
|
March 23, 2018 |
|
ASHISH KAPOOR Vs. BARKHA KAPOOR
|
December 21, 2018 |
|
ASHISH KUMAR VERMA Vs. UNION OF INDIA AND ORS
|
March 20, 2018 |
|
ASHISH MOHAN Vs. ANAND DIVINE DEVELOPERS PVT LTD & ANR
|
July 9, 2018 |
|
ASHISH SINGH Vs. PUSHPA SINGH & ORS
|
January 3, 2018 |
|
ASHISH SINGH Vs. GOVT OF NCT OF DELHI & ORS
|
February 19, 2018 |
|
ASHLSH SEHRAWAT AND ORS Vs. STATE (GOVT OF NCT OF DELHI) AND ORS
|
January 16, 2018 |
|
ASHOK ARORA Vs. NITIN MISRA & ORS
|
July 18, 2018 |
|
ASHOK ARORA Vs. PRAMOD ARORA
|
July 11, 2018 |
|
ASHOK ATMA DASS Vs. GOVT OF NCT OF DELHI & ORS
|
December 3, 2018 |
|
ASHOK BAJAJ Vs. LALIT BAJAJ & ANR
|
April 26, 2018 |
|
ASHOK GUPTA Vs. COMMISSIONER OF CUSTOMS (IMPORT & GENERAL)
|
April 24, 2018 |
|
ASHOK KANOJIA AND ORS Vs. DISTRICT & SESSIONS JUDGE & ORS
|
May 9, 2018 |
|
ASHOK KAPOOR Vs. BALWANT SINGH & ORS
|
July 20, 2018 |
|
ASHOK KAUSHIK Vs. STATE (C B I )
|
November 16, 2018 |
|
ASHOK KRIPLANI Vs. MADAN LAL SHARMA
|
February 21, 2018 |
|
ASHOK KUMAR Vs. JAMIA MILLIA ISLAMIA & ORS
|
March 5, 2018 |
|
ASHOK KUMAR Vs. SUBHESH KUMAR
|
December 18, 2018 |
|
ASHOK KUMAR Vs. STATE
|
February 3, 2018 |
|
ASHOK KUMAR Vs. UOI AND ORS.
|
October 29, 2018 |
|
ASHOK KUMAR Vs. STATE OF NCT OF DELHI
|
October 23, 2018 |
|
ASHOK KUMAR & ANR. Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS.
|
January 22, 2018 |
|
ASHOK KUMAR & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
February 21, 2018 |
|
ASHOK KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 16, 2018 |
|
ASHOK KUMAR @ JHABRU Vs. STATE
|
April 2, 2018 |
|
ASHOK KUMAR AGGARWAL Vs. UNION OF INDIA & ANR
|
March 13, 2018 |
|
ASHOK KUMAR AGGARWAL & ORS Vs. STATE & ORS
|
December 7, 2018 |
|
ASHOK KUMAR AGGRAWAL & ANR Vs. UNION OF INDIA & ANR
|
February 26, 2018 |
|
ASHOK KUMAR GULATI Vs. REETA & ORS
|
April 26, 2018 |
|
ASHOK KUMAR GUPTA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
October 1, 2018 |
|
ASHOK KUMAR KAPOOR Vs. STATE OF GNCT OF DELHI
|
August 2, 2018 |
|
ASHOK KUMAR POPLI Vs. JITENDER KUMAR POPLI
|
May 21, 2018 |
|
ASHOK KUMAR RAI Vs. VEERAMMAL & ORS
|
April 10, 2018 |
|
ASHOK KUMAR SAWHNEY Vs. CENTRAL BANK OF INDIA AND ANR
|
January 19, 2018 |
|
ASHOK KUMAR SEHGHAL & ANR Vs. STATE & ORS
|
September 24, 2018 |
|
ASHOK KUMAR SHARMA Vs. LAND & BUILDING DEPARTMENT & ANR
|
October 5, 2018 |
|
ASHOK KUMAR SINGH Vs. UNION OF INDIA & ORS
|
April 26, 2018 |
|
ASHOK KUMAR SINGHAL Vs. BIMLA DEVI
|
January 3, 2018 |
|
ASHOK KUMAR TYAGI & ORS Vs. SANJAY TYAGI & ORS
|
September 7, 2018 |
|
ASHOK NANDA Vs. MOHINDER KUMAR SHARMA & ANR
|
March 6, 2018 |
|
ASHOK SAGAR Vs. STATE (NCT OF DELHI)
|
June 20, 2018 |
|
ASHOK SINGHAL Vs. INDER KUMAR GUPTA & ORS
|
October 9, 2018 |
|
ASHOKA CHEMICALS (INDIA) Vs. BHARTIYA HINDU SHUDHI SABHA TRUST ( REGD)
|
February 19, 2018 |
|
ASHOKA DISTILLERS & CHEMICALS PVT LTD. Vs. ADS SPIRITS PVT LTD.
|
March 15, 2018 |
|
ASHOKA TRANSWAYS SERVICES (P) LTD Vs. RAMESH CHANDER
|
January 12, 2018 |
|
ASHOO DECOR (INDIA) Vs. AJAY ENTERPRISES PVT LTD & ANR
|
October 3, 2018 |
|
ASHU AND ANR Vs. LT GOVERNOR NCT OF DELHI AND ORS
|
July 20, 2018 |
|
ASHU GUTPA Vs. VARSHA JAIN
|
July 23, 2018 |
|
ASHU KHAN Vs. STATE (GOVT OF NCT OF DELHI)
|
October 8, 2018 |
|
ASHUTOSH GAUTAM Vs. JITENDER KHANNA AND ANR
|
January 18, 2018 |
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ASHUTOSH VASHISTH Vs. UNION OF INDIA AND ORS
|
February 26, 2018 |
|
ASHWANI Vs. STATE
|
October 8, 2018 |
|
ASHWANI Vs. STATE ( NCT OF DELHI ) & ANR
|
October 15, 2018 |
|
ASHWANI @ CHINNI Vs. STATE
|
February 5, 2018 |
|
ASHWANI GOYAL Vs. UNION OF INDIA & ANR
|
January 30, 2018 |
|
ASHWANI KHATTAR Vs. VIJAY KUMAR BHATIA
|
March 5, 2018 |
|
ASHWANI KHATTAR Vs. VIJAY KUMAR BHATIA
|
September 17, 2018 |
|
ASHWANI KUMAR Vs. SANTOSH SOLANKI
|
April 10, 2018 |
|
ASHWANI KUMAR Vs. KALIMUDDIN
|
September 4, 2018 |
|
ASHWANI KUMAR AND ORS Vs. INSTITUTE OF HOTEL MANAGEMENT
|
April 2, 2018 |
|
ASHWANI KUMAR GANDHI & ANR Vs. STATE
|
July 4, 2018 |
|
ASHWANI KUMAR NIM Vs. UNION OF INDIA & ORS
|
May 3, 2018 |
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ASHWANI KUMAR TANDON & ANR Vs. STATE NCT OF DELHI & ANR
|
December 20, 2018 |
|
ASHWANI KUMAR TIWARI Vs. STATE ( NCT OF DELHI) & ANR
|
July 20, 2018 |
|
ASHWANI NATH @ AASHU Vs. STATE GOVT OF NCT OF DELHI
|
May 10, 2018 |
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ASHWIN JAWAHARLAL MEHTA Vs. UNION OF INDIA & ORS
|
July 17, 2018 |
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ASHWIN JAWAHARLAL MEHTA Vs. UNION OF INDIA & ORS
|
April 20, 2018 |
|
ASHWINI SHOURIE Vs. DIRECTORATE OF ESTATES
|
February 12, 2018 |
|
ASI/CLERK DEVI RAM TIRU Vs. UNION OF INDIA AND ORS
|
March 15, 2018 |
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ASIAN COLOUR COATED ISPAT LIMITED Vs. RESERVE BANK OF INDIA AND ORS
|
October 9, 2018 |
|
ASIAN HOTELS (WEST) LTD & ORS Vs. JINDAL PHOTO INVESTMENT LTD & ORS
|
October 15, 2018 |
|
ASIAN INDIGENOUS AND TRIBAL PEOPLES Vs. SOUTH ASIA HUMAN RIGHTS DOCUMENTATION
|
July 31, 2018 |
|
ASIANET SATELLITE COMMUNICATION PVT LTD Vs. STAR INDIA PVT LTD
|
May 30, 2018 |
|
ASIF & ORS Vs. STATE OF NCT OF DELHI & ANR
|
July 20, 2018 |
|
ASIM KUMAR MONDAL Vs. M/S ESCORTS LIMITED & ORS.
|
October 29, 2018 |
|
ASLAM Vs. THE STATE GNCT OF DELHI
|
March 20, 2018 |
|
ASLAM Vs. STATE N C T OF DELHI
|
March 6, 2018 |
|
ASMA & ORS Vs. UNION OF INDIA
|
January 9, 2018 |
|
ASMA PRAVEEN Vs. BADRU NISA & ORS
|
July 4, 2018 |
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ASSET CARE & RECONSTRUCTION ENTERPRISE LTD (M/S ACRE LTD ) Vs. HARJEET S SABHARWAL
|
January 9, 2018 |
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ASSISTANT PROVIDENT FUND COMIISSIONER, DELHI (N) Vs. KANGAN SECURITY SERVICE (REGD)
|
May 11, 2018 |
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ASSOCIATED JOURNALS LTD AND ANR Vs. LAND AND DEVELOPMENT OFFICE
|
December 21, 2018 |
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ASSOCIATED SWICHGEAR & PROJECTS LTD Vs. HIND ELECTRICIAN
|
October 30, 2018 |
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ASSOCIATION OF APARTMENT OWNERS OF NEW DELHI HOUSE (REGD ) Vs. CSI ENTERPRISES PVT LTD
|
October 11, 2018 |
|
ASSOCIATION OF MEDICAL BIOCHEMISTS OF INDIA Vs. MEDICAL COUNCIL OF INDIA
|
March 9, 2018 |
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ASSOCIATION OF SCHOOL VENDORS Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 21, 2018 |
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ASSOCIATION OF THE VICTIMS OF UPHAAR TRAGEDY (A.V.U.T.) THR. ITS GENERAL SECRETARY MR. R. KRISHNAMOORTHY Vs. UNION OF INDIA
|
December 17, 2018 |
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ASTONFIELD RENEWABLES PVT LTD & ANR Vs. RAVINDER RAINA
|
January 15, 2018 |
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ATIQ ANSARI Vs. STATE (NCT OF DELHI)
|
April 16, 2018 |
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ATIQUDDIN & ANR Vs. STATE (GOVT OF NCT OF DELHI)
|
November 26, 2018 |
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ATLANTA LIMITED Vs. UNION OF INDIA AND ANR
|
April 9, 2018 |
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ATLANTA LIMITED Vs. NATIONAL HIGHWAYS & INFRASTRUCTURE
|
March 1, 2018 |
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ATLANTA LIMITED Vs. NATIONAL HIGHWAYS & INFRASTRUCTURE DEVELOPMENT COP
|
May 10, 2018 |
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ATMA RAM PROPERTIES PVT LTD Vs. ALLIED MOTORS LTD & OTHERS
|
August 27, 2018 |
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ATTAR SINGH Vs. UNION OF INDIA AND ORS
|
February 16, 2018 |
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ATTAR SINGH & BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY & ORS
|
December 18, 2018 |
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ATTAR SINGH & ORS Vs. GOVT OF NCT OF DELHI
|
January 19, 2018 |
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ATUL JINDAL Vs. STATE (NCT OF DELHI)
|
July 24, 2018 |
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ATUL KANTI TRIPATHI Vs. KUBER MEDIA LTD.
|
November 16, 2018 |
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ATUL KUMAR GUPTA Vs. STATE & ANR
|
September 5, 2018 |
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ATUL KUMAR SODANI Vs. UNION OF INDIA & ORS
|
August 1, 2018 |
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ATUL KUMAR TOMAR Vs. STATE OF NCT OF DELHI & ANR
|
October 31, 2018 |
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ATUL SHARMA Vs. DEEPTI SHARMA
|
October 30, 2018 |
|
ATUL SHARMA Vs. STATE
|
January 27, 2018 |
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AU SMALL FINANCE BANK FORMERLY KNOWN AS AU FINANCI Vs. SATYABIR SINGH & ANR
|
May 15, 2018 |
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AUDIO VOICE INDIA PRIVATE LIMITED Vs. VIVEK KHANNA & ANR
|
April 11, 2018 |
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AURA SYNERGY INDIA LTD & ANR Vs. NEW AGE FALSE CEILING CO PVT LTD & ANR
|
July 17, 2018 |
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AUTO WEB PERFORMANCE CARS PVT LTD Vs. JAWAHAR YADAV
|
May 9, 2018 |
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AUTO WEB PERFORMANCE CARS PVT LTD Vs. SHRI BIJENDER
|
May 9, 2018 |
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AVADH LOK SEWA ASHRAM Vs. RASHTRIYA MAHILA KOSH
|
January 29, 2018 |
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AVADHESH KUMAR SINGH Vs. INDIA OIL CORPORATION LIMITED
|
January 2, 2018 |
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AVANTIKA ELCON PRIVATE LIMITED Vs. MIRAENAN TECH CO, LTD
|
August 3, 2018 |
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AVANTIKA ELCON PRIVATE LIMITED Vs. AJIT INDUSTRIES PVT LTD
|
December 21, 2018 |
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AVDESH GUPTA Vs. STATE (NCT OF DELHI)
|
October 5, 2018 |
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AVDESH GUPTA Vs. SATISH SHARMA & ANR
|
April 2, 2018 |
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AVDESH TIWARI Vs. NATIONAL INSURANCE CO LTD & ORS
|
July 20, 2018 |
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AVEENA MILK PRODUCTS PVT LTD Vs. COMMISSIONER EMPLOYEES COMPENSATION AND ORS
|
April 3, 2018 |
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AVERY INDIA LTD Vs. NIRMAL KUMAR JAIN AND ANR
|
August 10, 2018 |
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AVINASH & ORS Vs. STATE & ANR
|
August 3, 2018 |
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AVINASH KUMAR Vs. UNIVERSITY OF DELHI AND ORS
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December 10, 2018 |
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AVINASH SRIVASTAVA Vs. ESTATE OFFICER, DIRECTORATE OF ESTATES
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August 16, 2018 |
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AVNEET SONI Vs. KAVITA AGARWAL
|
August 10, 2018 |
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AVNET TECHNOLOGY HONG KONG LTD Vs. PANTEL TECHNOLOGIES PVT LTD
|
October 22, 2018 |
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AVNIJA AHLUWALIA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS
|
July 25, 2018 |
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AWADESH KUMAR YADAV Vs. ESTATE OFFICER & ASSTT DIRECTOR OF ESTATES (LITIGATION)
|
September 17, 2018 |
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AWUNGSHI CHIRMAYO & ANR Vs. GOVT OF NCT & ORS
|
May 18, 2018 |
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AXALTA COATING SYSTEMS INDIA PVT LTD Vs. SUSEE PREMIUM AUTOMOBILES PVT LTD
|
December 19, 2018 |
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AXISCADES AEROSPACE AND TECHNOLOGIES PVT LTD Vs. UNION OF INDIA & ORS
|
May 29, 2018 |
|
AYUSH HOTELS & RESORTS LLP, THROUGH ITS DIRECTOR NAVEEN RANA, S/O SHRI RAMPHAL RANA Vs. NITIN DEV
|
October 4, 2018 |
|
AYUSH LOHIA AND ANR Vs. LAND ACQUISITION COLLECTOR
|
February 2, 2018 |
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AYUSH TIWARI Vs. FACULTY OF LAW & ORS
|
May 17, 2018 |
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AZAD DEVI Vs. SCHOOL MANAGEMENT OF RING MIDWAYS SENIOR SECONDARY PUBLIC SCHOOL AND ANR
|
May 1, 2018 |
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AZAD KUMAR BHURA Vs. UNION OF INDIA AND ANR
|
February 28, 2018 |
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AZAD SINGH &ORS Vs. UNION OF INDIA AND ORS
|
February 1, 2018 |
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AZAD SINGH AND ORS Vs. UNION OF INDIA & ANR
|
February 27, 2018 |
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AZHAR AHMED Vs. UNION OF INDIA AND ORS
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February 5, 2018 |
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AZHAR AHMED Vs. UNION OF INDIA
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January 22, 2018 |
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AZHAR AHMED Vs. UNION OF INDIA AND ORS
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February 22, 2018 |
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B D JOSHI Vs. LAND ACQUISITION COLLECTOR/A D M
|
January 22, 2018 |
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B D SHARMA Vs. SWASTIK INFRA ESTATE
PRIVATE LIMITED & ORS
|
November 20, 2018 |
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B K BASAVARAJU Vs. UNION OF INDIA AND ORS
|
January 18, 2018 |
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B K STRUCTURAL CONTRACTS PVT LTD Vs. GATI KAUSAR INDIA LTD
|
October 9, 2018 |
|
B KUMARAVEL Vs. UNION OF INDIA & ORS
|
May 15, 2018 |
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B L KASHYAP & SONS LTD Vs. JMS STEEL & POWER CORPORATION & ANR
|
May 11, 2018 |
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B L KASHYAP & SONS LTD Vs. AIRPORT AUTHORITY OF INDIA
|
November 12, 2018 |
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B M BATISH Vs. UOI THROUGH LT GOVERNOR & ORS
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October 23, 2018 |
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B R ARORA & ASSOCIATES PVT LTD Vs. J K S CONSTRUCTION PVT LTD & ANR
|
October 31, 2018 |
|
B R FABRICATIONS Vs. SHAKTI FOOD PRODUCTS
|
August 10, 2018 |
|
B RAMACHANDHIRAN Vs. CBI
|
July 6, 2018 |
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B S CHILLAR Vs. USHA GUPTA & ANR
|
March 15, 2018 |
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B S MEENA @ BHAGAT SINGH MEENA Vs. MAHANAGAR TELEPHONE NIGAM LTD & ORS
|
May 4, 2018 |
|
B S N L & ORS Vs. RAM PRATAP & ANR
|
August 17, 2018 |
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B S TOLANI Vs. GOVT OF NCT OF DELHI & ORS
|
December 21, 2018 |
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B U, BHANDARI NANDGUDE PATIL ASSOCIATES Vs. CENTRAL BOARD OF DIRECT TAXES & ORS
|
March 12, 2018 |
|
B VENKATESHWARA RAO Vs. STATE & ANR
|
August 21, 2018 |
|
BABA BALBIR SINGH Vs. DELHI DEVELOPMENT AUTHOURITY
|
February 5, 2018 |
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BABA BUILDERS Vs. IRCON INTERNATIONAL LTD
|
October 31, 2018 |
|
BABITA Vs. STATE
|
October 5, 2018 |
|
BABITA Vs. STATE (GOVT OF NCT OF DELHI)
|
April 26, 2018 |
|
BABLI DIXIT & ANR Vs. SATENDRA KUMAR & ORS
|
December 14, 2018 |
|
BABU & ORS Vs. NAIN SINGH & ANR
|
March 22, 2018 |
|
BABU LAL Vs. NIRMALA DEVI
|
April 18, 2018 |
|
BABU RAM Vs. THE STATE
|
January 12, 2018 |
|
BABU RAM Vs. GOVT OF NCT OF DELHI & ANR
|
February 13, 2018 |
|
BABU RAM & ANR Vs. TRIDENT EDUCATIONAL TRUST & ORS
|
December 13, 2018 |
|
BACCHU SINGH Vs. SANTOSH KUMAR & ORS
|
October 8, 2018 |
|
BACHE SINGH & ORS Vs. DELHI HIGH COURT
|
February 20, 2018 |
|
BADAL Vs. NIRANJAN PROPTECH PVT. LTD.
|
February 22, 2018 |
|
BADAL & ORS Vs. NIRANJAN PROPTECH PVT LTD & ORS
|
April 25, 2018 |
|
BAHADUR DASS Vs. MOHD SHAKEEL & ORS (RELAINCE GENERAL INSURANCE CO LTD)
|
April 12, 2018 |
|
BAIDYANATH SHUKLA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
April 20, 2018 |
|
BAIDYANATH YADAV & ORS Vs. GURU TEGH BAHADUR POLYTECHNIC INSTITUTE & ANR
|
February 21, 2018 |
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BAIJ NATH CHANDOK AND ANR Vs. UNION OF INDIA AND ORS
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February 12, 2018 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BEENA YADAV & ORS
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January 16, 2018 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PAPPU & ORS
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July 24, 2018 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAMSUNG C
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January 22, 2018 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SRIN NIWAS SHUKLA & ORS
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August 14, 2018 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. KRISHNA & ORS
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July 5, 2018 |
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BAJAJ ALLIANZ GENERAL INSUREANCE CO LTD Vs. DEVKI NADAN KUMAR & ANR
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February 21, 2018 |
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BAJAJ ELECTRICALS LTD & ANR Vs. DHRUV DEVANSH INVESTMENT & FINANCE PVT LTD
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November 20, 2018 |
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BAJAJI D AND ANR Vs. AIR INDIA ENGINEERING SERVICES LTD (AIESL) AND ANR
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April 23, 2018 |
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BAJRANGI NIRALA Vs. STATE
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April 21, 2018 |
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BAKEER BHAI Vs. YASHWANT GUPTA
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November 27, 2018 |
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BAL KISHAN Vs. UNION OF INDIA
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February 15, 2018 |
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BALA PRITAM GURU HARKISHAN INTERNATIONAL PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION AND ORS
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March 13, 2018 |
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BALA RANI Vs. MGF DEVELOPMENTS LTD & ORS
|
January 3, 2018 |
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BALAJEE COAL CARRIERS LTD AND ANR Vs. UNION OF INDIA AND ORS
|
November 15, 2018 |
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BALAJI ACTION MEDICAL INSTITUTE Vs. UNION OF INDIA & ORS
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July 19, 2018 |
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BALAJI COLLEGE OF EUDCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
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October 5, 2018 |
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BALAJI VIJAY SHANKAR AND ANR Vs. MINISTRY OF YOUTH AFFAIRS AND SPORTS AND ORS
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July 9, 2018 |
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BALBIR SINGH Vs. B S E S YAMUNA POWER LTD AND ANR
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February 26, 2018 |
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BALBIR SINGH Vs. BALJIT KAUR & ORS
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May 21, 2018 |
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BALBIR SINGH & COMPANY Vs. MEX SWITCH GEARS PVT LTD
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April 23, 2018 |
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BALDEV SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE & ORS
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March 20, 2018 |
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BALE RAM Vs. LT GOVERNOR OF DELHI & ORS
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September 5, 2018 |
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BALESHWAR SHARMA Vs. NAGESHWAR PANDEY
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August 29, 2018 |
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BALFOUR BEATTY GROUP LIMITED Vs. KALINDEE RAIL NIRMAN (ENGINEERS) LIMITED
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April 17, 2018 |
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BALINDER YADAV Vs. SH RAM SARAN SINGH
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November 14, 2018 |
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BALISTER & ORS Vs. SAMAY SINGH & ORS (UNITED INDIA INSUARECE COMAPNY
|
April 16, 2018 |
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BALJEET SINGH Vs. STATE
|
May 5, 2018 |
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BALJEET SINGH Vs. SCHOOL MANAGEMENT OF GURU HARKRISHAN PUBLIC SCHOOL & ORS
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August 23, 2018 |
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BALJEET SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
August 9, 2018 |
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BALJEET SINGH AND ORS Vs. UNION OF INDIA AND ORS
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May 21, 2018 |
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BALJINDER SINGH Vs. SADHU SINGH & ORS
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October 1, 2018 |
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BALJINDER SINGH Vs. SADHU SINGH & ORS
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November 13, 2018 |
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BALJIT NUTRITION STORES (P) LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT)
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July 9, 2018 |
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BALJIT SINGH Vs. STATE (GOVT OF NCT OF DELHI)
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July 26, 2018 |
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BALKISHAN AND ORS Vs. UOI AND ORS
|
May 2, 2018 |
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BALRAJ @ BANTE Vs. STATE
|
April 6, 2018 |
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BALRAJ KUMAR TALWAR Vs. STATE & ORS
|
March 8, 2018 |
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BALRAJ TAHIM &ANR Vs. KAUSHALYA TAHIM
|
January 22, 2018 |
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BALVIR SINGH Vs. SECURITIES & EXCHANGE BOARD OF INDIA & ORS
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February 5, 2018 |
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BALWAN SINGH Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA & ORS
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October 4, 2018 |
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BALWINDER SINGH VIRDI & ANR Vs. PARAMAJEET KAUR
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May 28, 2018 |
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BANARSI DAS KHANELWAL AND SONS Vs. CANARA BANK AND ORS
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May 4, 2018 |
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BAND BOX PVT LTD Vs. ESTATE OFFICER, PUNJAB AND SIND BANK AND ANR
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October 31, 2018 |
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BANK OF BARODA Vs. PRIYANKA SODHI & ORS
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April 3, 2018 |
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BANWARILALJI AGARWAL & ORS Vs. STATE
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November 13, 2018 |
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BAPTIST UNION OF NORTH INDIA Vs. BAPTISH CHURCH TRUST ASSOCIATION & ORS
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March 23, 2018 |
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BAR COUNCIL OF INDIA Vs. SOUTH DELHI MUNICIPAL CORPORATION
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January 18, 2018 |
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BARKHA RAM Vs. UNION OF INDIA AND ORS
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August 29, 2018 |
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BARTONICS INDIA LTD & ANR Vs. S E INVESTMENTS LTD
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September 19, 2018 |
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BASANT & CO Vs. OSRAM INDIA PVT LTD
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March 12, 2018 |
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BATA INDIA LIMITED Vs. ANUPAM TOWERS PRIVATE LIMITED & ORS
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December 10, 2018 |
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BATA INDIA LIMITED Vs. SUBHASH KAPOOR & ORS
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October 5, 2018 |
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BATLIBOI LIMITED Vs. KIRAN SHARMA
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April 18, 2018 |
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BATRA HOSPITAL & MEDICAL RESEARCH CENTRE Vs. CENTRAL INFORMATION COMMISSION AND ANR
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February 6, 2018 |
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BATRA HOSPITAL EMPLOYEES UNION Vs. BATRA HOSPITAL & MEDICAL RESEARCH
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January 22, 2018 |
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BAYERISCHE MOTOREN WERKS AG Vs. MADAN WALIA & ANR
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July 9, 2018 |
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BDR BUILDERS & DEVELOPERS PVT. LTD. & ANR. Vs. NIRMALA MODI
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October 9, 2018 |
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BEBO DEVI & ANR Vs. MAMTA GOLA
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September 18, 2018 |
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BECTON DICKINSON INDIA PRIVATE LIMITED Vs. UNION OF INDIA & ORS
|
November 28, 2018 |
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BEENA ARORA Vs. DIRECTORATE OF EDUCATION AND ANR
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May 14, 2018 |
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BEENA DEVI Vs. DHARAMVEER
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October 31, 2018 |
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BEENA MAHAJAN & ANR Vs. SMRITI SANGEETA
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March 20, 2018 |
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BEENA@ VEENA BHARDWAJ Vs. SUSHMA SHARMA & ORS
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May 15, 2018 |
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BEERMATI DEVI Vs. CHANDAN SINGH & ORS
|
August 21, 2018 |
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BELA SETHI Vs. NORTH DELHI MUNICIPAL CORPORATION & ORS
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September 6, 2018 |
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BENARA BEARING & PISTONS LTD Vs. MAHLE ENGINE COMPONENTS INDIA PVT LTD
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April 5, 2018 |
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BENNETT COLEMAN & COMPANY LIMITED Vs. M AKRAM PASHA
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August 8, 2018 |
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BERNARD INGENIEURE ZT - GMBH Vs. IRCON INTERNATIONAL LTD
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March 16, 2018 |
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BGP PRODUCTS OPERATIONS GMBH AND ANR Vs. UNION OF INDIA AND ANR
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December 14, 2018 |
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BHADRA INTERNATIONAL (INDIA) PVT LTD & ORS Vs. AIRPORTS AUTHORITY OF INDIA & ORS
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November 20, 2018 |
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BHAGAT SINGH & ANR Vs. PALTU RAM & ORS
|
July 16, 2018 |
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BHAGMAL SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
May 14, 2018 |
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BHAGWAN DAS @ RAHUL @ TUNTA Vs. STATE GOVT OF NCT OF DELHI
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September 6, 2018 |
|
BHAGWAN DASS Vs. STATE
|
November 22, 2018 |
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BHAGWANT SINGH PABLA & ORS Vs. CURRENT ADVERTISING (P ) LTD & ANR
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April 6, 2018 |
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BHAGWAT PRASAD Vs. RAMESH CHAND
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February 28, 2018 |
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BHAGWAT SINGH MEENA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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August 14, 2018 |
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BHAI MANJIT SINGH Vs. BHAI MANJIT SINGH & ANR
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December 21, 2018 |
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BHAJINDER SINGH & ORS Vs. JASPAL SINGH & ORS
|
May 7, 2018 |
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BHANWAR SINGH & ORS Vs. STATE (GOVT OF NCT) DELHI
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August 30, 2018 |
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BHARAT BHUSHAN Vs. STATE THROUGH C B I
|
December 13, 2018 |
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BHARAT BHUSHAN KAPUR Vs. NEHA DEEP CONSTRUCTION
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July 31, 2018 |
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BHARAT DEEP SETHI Vs. SONIA TAKKAR
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January 11, 2018 |
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BHARAT GUPTA Vs. LT GOVERNOR OF DELHI & ORS
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August 1, 2018 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. EGYPTIAN ELECTRICITY TRANSMISSION COMPANY & ORS
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December 17, 2018 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. ETHIOPIAN ELECTRIC POWER CORP & ORS
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November 16, 2018 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. SIMPLEX INFRASTRUCTURES LIMITED
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October 16, 2018 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. G+H SCHALLSCHUTZ GMBH
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July 9, 2018 |
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BHARAT HEAVY ELECTRICALS LTD Vs. UDAIBIR SINGH
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December 29, 2018 |
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BHARAT KUMAR SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY, DEPARTMENT OF AYUSH, GOVERNMENT OF INDIA, NEW DELHI & ORS
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February 26, 2018 |
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BHARAT MAL Vs. RAM AVTAR
|
December 13, 2018 |
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BHARAT NATIONAL PUBLIC SCHOOL Vs. ASSISTANT DIRECTOR OF EDUCATION (ACT )
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May 17, 2018 |
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BHARAT PETROLEUM CORP. LTD Vs. PROMILA KISHORE (DECEASED) THR HER LRS & ORS.
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December 7, 2018 |
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BHARAT RAIL AUTOMATIONS PVT LTD Vs. UNION OF INDIA & ANR
|
November 13, 2018 |
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BHARAT SANCHAR NIGAM LTD. Vs. SMT. SHASHI KANTA RISHI
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March 8, 2018 |
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BHARAT SINGH AND ORS. Vs. LAND ACQUISITION COLLECTOR EAST AND ANR
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January 23, 2018 |
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BHARTI AIRTEL LIMITED Vs. UNION OF INDIA
|
June 1, 2018 |
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BHARTI AIRTEL LTD Vs. RELIANCE JIO INFOCOMM LTD
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May 10, 2018 |
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BHARTI AXA GEN INSURANCE CO LTD Vs. SAURABH SHARMA
|
October 10, 2018 |
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BHARTI AXA GENERAL INSURACE CO LTD Vs. BIRMATI & ORS
|
May 29, 2018 |
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BHARTI AXA GENERAL INSURANCE CO LTD Vs. GEETA DEVI & ORS
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September 18, 2018 |
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BHARTI AXA GENERAL INSURANCE CO LTD Vs. POONAM & ORS
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October 11, 2018 |
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BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. RISALO DEVI & ORS
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April 16, 2018 |
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BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. MUNNA LAL & ORS
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May 15, 2018 |
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BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. UPENDER KUMAR SHASTRI & ORS
|
March 7, 2018 |
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BHARTI TELE-VENTURES LTD & ORS Vs. DSS ENTERPRISES PVT LTD & ORS
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July 3, 2018 |
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BHASIN INFOTECH AND INFRASTRUCTURE PRIVATE LIMITED Vs. AHMAD MIAN & ANR
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May 1, 2018 |
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BHASKAR SAINI Vs. SATBIR SINGH
|
July 3, 2018 |
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BHATERI & ORS Vs. UNION OF INDIA
|
March 9, 2018 |
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BHATERI DEVI Vs. TARA CHAND (DECEASED)
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September 4, 2018 |
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BHATIA PROPCON PVT LTD Vs. ASHOK MEHTA
|
April 4, 2018 |
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BHATNAGARS COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. SANDEEP BHATNAGAR & ANR
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July 9, 2018 |
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BHAVNEESH SAIGAL AND ANR Vs. UNION OF INDIA AND ANR
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March 23, 2018 |
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BHAWANA SHARMA Vs. SHYAM SUNDER SHARMA
|
August 10, 2018 |
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BHAWANI SINGH RATHORE Vs. UNION OF INDIA AND ORS
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March 5, 2018 |
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BHAWANI SINGH RATHORE Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ANR
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May 21, 2018 |
|
BHAWISH CHAND SHARMA Vs. BAWA SINGH
|
July 9, 2018 |
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BHAYANA BUILDERS PVT LTD Vs. ORIENTAL STRUCTURAL ENGINEERS PVT LTD
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February 21, 2018 |
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BHIM SINGH Vs. SURAJ BHAN TANWAR
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July 11, 2018 |
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BHIM SINGH & ORS Vs. DELHI JAL BOARD
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August 27, 2018 |
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BHIWADI POLYMERS LTD Vs. RAJ RANI GUPTA
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November 27, 2018 |
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BHOLA Vs. UNION OF INDIA
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February 27, 2018 |
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BHOLA & ORS Vs. STATE OF NCT OF DELHI & ORS
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July 25, 2018 |
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BHOLANATH LAL Vs. SHREE OM ENTERPRISES (P) LTD
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May 10, 2018 |
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BHOM SINGH AND ANR Vs. RELIANCE GENERAL INSURANCE COMPANY LTD AND ANR
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July 27, 2018 |
|
BHOOP SINGH & ORS Vs. UNION OF INDIA & ANR
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April 20, 2018 |
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BHOOP SINGH (DECEASED) Vs. UMED SINGH (DECEASED)
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May 16, 2018 |
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BHOOP SINGH GAUTAM Vs. STATE GOVT OF NCT OF DELHI & ORS
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July 17, 2018 |
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BHUDEV SHARMA Vs. KALINDEE RAIL NIRMAN
|
January 12, 2018 |
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BHUPENDER & ORS Vs. STATE & ANR
|
July 27, 2018 |
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BHUPENDER @ JOKHAR Vs. STATE GOVT OF NCT OF DELHI
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January 5, 2018 |
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BHUPENDER SINGH Vs. STATE OF DELHI
|
July 13, 2018 |
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BHUPENDER SINGH TOMAR AND ANR Vs. PRASANNA PURPLE MOBILITY SOLUTIONS (PVT) LTD
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December 18, 2018 |
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BHUPINDER DUTT JOSHI Vs. STATE
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August 1, 2018 |
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BHUPINDER PAL SINGH Vs. K.C.GEHANI & ORS.
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November 19, 2018 |
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BHUPINDER SINGH Vs. BANK OF BARODA & ORS
|
April 27, 2018 |
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BHUPINDER SINGH Vs. HOUSING DEVELOPMENT FINANCING CORPORATION LIMITED & ANR
|
August 2, 2018 |
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BHUPINDER SINGH & ANR Vs. ATTAR SINGH & ANR
|
November 15, 2018 |
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BHUPINDER SINGH (SINCE DECEASED) THR LEGAL HEIRS & ORS Vs. AMARJEET SINGH
|
January 8, 2018 |
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BHUPINDER SINGH MALIK Vs. ESTATE OFFICER, DIRECTORATE OF ESTATES, MINISTRY OF URBAN DEVELOPMENT
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July 6, 2018 |
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BHUSHAN LAL KHANNA Vs. STATE
|
July 11, 2018 |
|
BHUSHAN MALIK Vs. STATE (GOVERNMENT OF NCT OF DELHI)
|
August 14, 2018 |
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BHUSHAN PHARMACEUTICALS PVT LTD Vs. GOVERNMENT OF NCT OF DELHI AND ANR
|
October 23, 2018 |
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BHUVNESH KUMARI Vs. GOVERNMENT OF N.C.T. DELHI
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January 23, 2018 |
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BHUVNESHWAR SACHDEVA Vs. KAVITA SACHDEVA
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October 29, 2018 |
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BHUWAN CHANDRA UPADHYAY Vs. BORDER SECURITY FORCE
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January 10, 2018 |
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BIBI SHABNAM KHATOON & ORS Vs. UNION OF INDIA
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May 22, 2018 |
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BIG SHOE BAZAR INDIA PVT LTD Vs. VIVEK GANDHI
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April 26, 2018 |
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BIJAY PAPER TRADERS LTD Vs. ANA PRINT O GRAFIX PRIVATE LIMITED
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July 4, 2018 |
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BIJENDER Vs. STATE
|
February 8, 2018 |
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BIJENDER SINGH Vs. NARESH KUMARI
|
November 13, 2018 |
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BIJENDER SINGH Vs. MUKESH GUPTA
|
May 8, 2018 |
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BIJENDER SINGH Vs. STATE BANK OF INDIA THROUGH ITS CHAIRMAN AND MANAG
|
May 25, 2018 |
|
BIJENDER SINGH Vs. RAVINDER SIWACH
|
January 19, 2018 |
|
BILLO Vs. STATE NCT OF DELHI
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December 5, 2018 |
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BILLOO SINGH Vs. RATTAN SINGH & ORS
|
January 29, 2018 |
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BILT GRAPHIC PAPER PRODUCTS LTD Vs. DBS BANK LTD & ANR
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May 1, 2018 |
|
BIMAL KUMAR JAIN Vs. DIRECTORATE OF ENFORCEMENT
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January 29, 2018 |
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BIMAL KUMAR JAIN Vs. DIRECTORATE OF ENFORCEMENT
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February 28, 2018 |
|
BINA Vs. STATE & ORS
|
November 28, 2018 |
|
BINDU Vs. STATE & ANR
|
May 7, 2018 |
|
BINOD KUMAR @ BINDU Vs. STATE
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August 24, 2018 |
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BINOY KUMAR JHA Vs. RAMA ARJUN RETAIL PVT. LTD.
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April 11, 2018 |
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BIOFARMA Vs. BAL PHARMA LIMITED
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November 22, 2018 |
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BIRENDER SANGWAN Vs. DISTT JUDGE NORTH WEST & ANR
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April 11, 2018 |
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BIRENDER SANGWAN Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS
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July 1, 2018 |
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BIRENDRA SHUKLA Vs. STATE GOVT OF NCT OF DELHI & ANR
|
July 30, 2018 |
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BIRJESH KUMAR AND ORS Vs. P K GUPTA AND ORS
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January 30, 2018 |
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BIRLA ACADEMIC OF ART AND CULTURE Vs. SOUTH DELHI MUNICIPAL CORPORATION
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January 29, 2018 |
|
BISHAN CHAND Vs. VED PRAKASH (SINCE DECEASED) THR LRS & ANR
|
September 14, 2018 |
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BISHNU NARAYAN SINGH Vs. UNION OF INDIA & ANR
|
March 6, 2018 |
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BISWAJIT DAS Vs. UNION OF INDIA & ORS
|
December 20, 2018 |
|
BOBBY AND ORS Vs. STATE
|
January 9, 2018 |
|
BOMBAY RAYON FASHIONS LTD & ORS Vs. ADVANCE MAGAZINE PUBLISHERS INC
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October 31, 2018 |
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BON LON SECURITIES LTD Vs. ICRI RESEARCH PVT LTD
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September 25, 2018 |
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BORIS SOBOTIC MIKOLIC Vs. UNION OF INDIA & ORS
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May 29, 2018 |
|
BPL LTDLTD Vs. MORGAN SECURITIES & CREDITS PVT LTD
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December 18, 2018 |
|
BPL-KPL (JV) Vs. MINISTRY OF ROAD TRANSPORT AND HIGHWAYS AND ANR
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December 5, 2018 |
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BPTP LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)
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July 16, 2018 |
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BRAHAM PRAKASH AND OTHERS Vs. UNION OF INDIA AND ORS.
|
October 16, 2018 |
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BRAHAM PRAKASH YADAV AND ORS Vs. UNION OF INDIA AND ORS
|
January 9, 2018 |
|
BRAHAM SINGH Vs. STATE (NCT OF DELHI)
|
May 16, 2018 |
|
BRAHM DATT Vs. ASSISTANT COMMISSIONER OF INCOME -TAX & ORS
|
December 6, 2018 |
|
BRAHM SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
September 11, 2018 |
|
BRAHM SINGH Vs. MANAGEMENT, HINDUSTAN TIMES LTD & ANR
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July 9, 2018 |
|
BRAHMAPUTRA CRACKER & POLYMER LTD Vs. RVR PROJECTS PVT LTD
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May 1, 2018 |
|
BRAHMAPUTRA CRACKER AND POLYMER LIMITED Vs. RVR PROJECTS PRIVATE LIMITED
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February 1, 2018 |
|
BRAJENDRA KUMAR Vs. KUMUD & ANR
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July 26, 2018 |
|
BRAJESH RAI Vs. GURMEET SINGH
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October 1, 2018 |
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BRAR RICE & GENERAL MILLS Vs. FCI & ANR
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December 13, 2018 |
|
BRIG SANJAY PURI Vs. SHWETA PURI & ANR
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December 20, 2018 |
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BRIGADIER SHYAM PRASAD Vs. ARUN PRASADA & ORS
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October 10, 2018 |
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BRIGHT SIMONS Vs. SPROXIL, INC
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May 9, 2018 |
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BRIGHTSTAR TELECOMMUNICATIONS INDIA LTD Vs. IWORLD DIGITAL SOLUTIONS PRIVATE LTD
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December 21, 2018 |
|
BRIJ LAL & SONS Vs. UNION OF INDIA
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August 14, 2018 |
|
BRIJ LAL VERMA Vs. MAN MOHAN SINGH & ANR
|
July 11, 2018 |
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BRIJ MOHAN Vs. GOVT OF NCT OF DELHI AND ORS
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March 8, 2018 |
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BRIJ MOHAN & ORS Vs. STATE
|
February 15, 2018 |
|
BRIJ MOHAN SINGH Vs. TULSI RAM
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November 20, 2018 |
|
BRIJESH DUBEY Vs. STATE & ORS
|
March 16, 2018 |
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BRIJESH KUMAR Vs. SANTOSH KUMAR SINGH
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September 12, 2018 |
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BRIJESH KUMAR MAURYA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 24, 2018 |
|
BRIJESH KUMAR RAIKWAR Vs. UNION OF INDIA AND ORS
|
September 4, 2018 |
|
BRIJESH KUMAR VERMA Vs. AURANGJEB & ANR
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May 24, 2018 |
|
BRIJPAL Vs. PGF LIMITED AND ORS
|
March 6, 2018 |
|
BRIJWASI INFRATECH PVT LTD Vs. VIKAS JAIN
|
October 31, 2018 |
|
BRUSHMAN INDIA LTD & ANR Vs. STATE & ANR
|
November 20, 2018 |
|
BSCPL INFRASTRUCTURE LTD Vs. NATIONAL HIGHWAYS & INFRASTRUCTURE DEVELEOPMENT CORPORATION LTD
|
October 26, 2018 |
|
BSES RAJDHANI POWER LIMITED Vs. A K BUILDERS & ANR
|
March 23, 2018 |
|
BSES RAJSHANI POWER LIMITED Vs. USHA SHOKEN & ANR
|
August 7, 2018 |
|
BT&FC PVT LTD AND ANR Vs. STATE & ANR
|
April 12, 2018 |
|
BUDHAN KHAN Vs. STATE
|
November 20, 2018 |
|
BUDHIRAJA ELECTRICALS Vs. UNION OF INDIA
|
July 10, 2018 |
|
BUFFALO NETWARK PVT LTD Vs. C B I
|
March 20, 2018 |
|
BUNDU KHAN & ORS Vs. STATE (NCT OF DELHI)
|
July 5, 2018 |
|
BUNTY KHANNA AND ANR Vs. UNION OF INDIA AND ORS
|
May 21, 2018 |
|
BURARI KALYAN MANDAL (WELFARE SOCIETY) Vs. GOVERNMENT OF NCT OF DELHI & ORS
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February 28, 2018 |
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BURGER KING CORPORATION Vs. RANJAN GUPTA AND ORS
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September 24, 2018 |
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BURGER KING CORPORATION Vs. TECHCHAND SHEWAKRAMANI & ORS
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August 27, 2018 |
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BUSHRA KHAN Vs. GOVT OF NCT OF DELHI AND ORS
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February 19, 2018 |
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BVLGARI SPA Vs. SMART COLLECTION & ORS
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July 25, 2018 |
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C (NAME AND ADDRESS CONFIDENTIAL) Vs. INDIAN INSTITUTE OF CORPORATE AFFAIRS AND ORS
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January 23, 2018 |
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C A RAMESH BABU Vs. REEBOK INDIA COMPANY
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April 11, 2018 |
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C A RAMESH BABU Vs. REEBOK INDIA COMPANY
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July 20, 2018 |
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C EDMONDS ALLEN Vs. CBI & ANR
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March 21, 2018 |
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C S AGARWAL Vs. RAJDHANI NURSURIES & ORS
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August 13, 2018 |
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C& C CONSTRUCTION LTD Vs. IRCON INTERNATIONAL LTD
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May 17, 2018 |
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CABLE CORPORATION OF INDIA LIMITED Vs. JAY PEE SPORTS INTERNATIONAL LTD & ANR
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July 31, 2018 |
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CADILA HEALTHCARE LIMITED Vs. COMPETITION COMMISSION OF INDIA
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March 9, 2018 |
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CADILA HEALTHCARE LIMITED AND ANR. Vs. COMPETITION COMMISSION OF INDIA AND ORS
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September 12, 2018 |
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CALCUTTA TEST HOUSE (P) LTD Vs. CENTRAL BOARD OF TRUSTEES E P F ORGANIZATION
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May 15, 2018 |
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CALVIN KLEIN TRADE MARK TRUST Vs. SMART COLLECTION & ORS
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July 25, 2018 |
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CANARA BANK Vs. THE DELHI KARNATAKA SANGHA
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March 12, 2018 |
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CANARA BANK Vs. ORIENTAL INSURANCE CO LTD
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February 19, 2018 |
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CAPITAL LAND BUILDER (P) LTD Vs. GOVT OF NCT OF DELHI & ORS
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July 3, 2018 |
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CAPITAL LAND BUILDERS (PVT) LTD Vs. MUNICIPAL CORPORATION OF DELHI
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January 15, 2018 |
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CAPITAL LAND BUILDERS PVT LTD Vs. KOMAL & ORS
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October 8, 2018 |
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CAPITAL LAND BUILDERS PVT LTD & ORS Vs. SHAHEED MEMORIAL SOCIETY & ORS
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August 8, 2018 |
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CAPT S.K. KAPUR Vs. UNION OF INDIA & ORS.
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July 23, 2018 |
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CAPT VIKRANT Vs. ROSETTA WILLIAMS
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January 17, 2018 |
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CAPTAIN GUMAN SINGH & SONS & ORS Vs. INDIAN OIL CORPORATION
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November 13, 2018 |
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CARAVAN COMMERCIAL COMPANY Vs. PUSHPA DEVI & ORS
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September 17, 2018 |
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CARDIO PRODUCTS CORPORATION Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITROY OF DELHI & ORS
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January 9, 2018 |
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CARE FINANCE LIMITED Vs. CENTRAL BANK OF INDIA
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April 6, 2018 |
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CARLSBERG BREWERIES Vs. SOM DISTILLERIES AND BREWERIES LTD
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December 14, 2018 |
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CASTMASTER MOBITEC INDIA PRIVATE LIMITED Vs. DELHI TRANSPORT CORPORATION
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March 1, 2018 |
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CASTROL LIMITED & ANR Vs. IQBAL SINGH CHAWLA & ANR
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January 3, 2018 |
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CBI Vs. SHRIKANT JAIN & ORS.
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January 29, 2018 |
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CCC BUILDERS MERCHANT PRIVATE LIMITED Vs. CONTAINER CORPORATION OF INDIA LIMITED
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January 18, 2018 |
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CDR ROHIT MEHRA Vs. UNION OF INDIA & ORS
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May 30, 2018 |
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CDR SHRUTI DHAWAN Vs. UNION OF INDIA AND ORS
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October 15, 2018 |
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CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS Vs. UNION OF INDIA AND ANOTHER
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February 15, 2018 |
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CEMENT CORPORATION OF INDIA LTD Vs. STEEL AUTHORITY OF INDIA LTD (SAIL)
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October 16, 2018 |
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CENTRAL BANK OF INDIA Vs. V S AHLAWAT & ORS
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February 7, 2018 |
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CENTRAL BANK OF INDIA Vs. INDIAN BANK & ORS
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May 2, 2018 |
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CENTRAL BANK OF INDIA Vs. INNOVATIVE BUILDERS
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July 30, 2018 |
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CENTRAL BOARD OF DIRECT TAXES Vs. SATYA NARAIN SHUKLA
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February 19, 2018 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. MEENAKSHI SHARMA & ANR
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May 18, 2018 |
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CENTRAL BOARD OF TRUSTEE Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL & ANR
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January 4, 2018 |
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CENTRAL BOARD OF TRUSTEES, EPF THR RPFC Vs. DENTSU MARCOM PVT LTD
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November 12, 2018 |
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CENTRAL BUREAU OF INVESTIGATION Vs. EARTH ENTERPRISES LTD & ORS
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October 9, 2018 |
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CENTRAL BUREAU OF INVESTIGATION Vs. VIRENDER RAJORIA & ANR
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September 28, 2018 |
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CENTRAL BUREAU OF INVESTIGATION Vs. UPENDRA RAI
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September 4, 2018 |
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CENTRAL BUREAU OF INVESTIGATION AND ORS Vs. SH SURENDRA DHILLON
|
November 14, 2018 |
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CENTRAL COURT HOTEL Vs. FUNBARS HOSPITALITY PRIVATE LTD
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July 18, 2018 |
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CENTRAL ELECTRONICS LTD Vs. AMARWANT SINGH
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September 20, 2018 |
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CENTRAL PARK ESTATES PVT LTD & ANR Vs. LANCOR HOLDINGS LIMITED
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October 25, 2018 |
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CENTRAL PUBLIC INFORMATION OFFICER Vs. HEMANTA KUMAR BEHERA
|
August 27, 2018 |
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CENTRAL PUBLIC INFORMATION OFFICER Vs. CENTRAL INFORMATION COMMISSION AND ANR
|
February 2, 2018 |
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CENTRAL WAREHOUSING CORPORATION Vs. ORIENTAL INSURANCE COMPANY LTD & ANR
|
May 8, 2018 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA & ORS
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October 1, 2018 |
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CENTURY 21 REAL ESTATE LLC Vs. KANKGANA DAS & ORS
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July 23, 2018 |
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CENTURY METAL RECYCLING PRIVATE LIMITED Vs. SACHIN CHHABRA & ORS
|
October 9, 2018 |
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CEO Vs. UNION OF INDIA AND ORS
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April 2, 2018 |
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CEPCO INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
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March 7, 2018 |
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CHADHA BROTHERS Vs. NEERAJ & ORS
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September 27, 2018 |
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CHADHA SPORTS (REGD) Vs. PUBLIC WORKS DEPARTMENT, GNCTD AND ORS
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April 9, 2018 |
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CHAIRMAN UNION PUBLIC SERVICE COMMISSION & ANR Vs. STATE OF NCT OF DELHI & ORS
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October 22, 2018 |
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CHAITANYA KOCHAR Vs. HARSH SEHGAL
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July 4, 2018 |
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CHAMAN KUMAR SHARMA Vs. UNION OF INDIA AND ORS
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October 16, 2018 |
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CHAMAN LAL Vs. DELHI JAL BOARD AND ORS
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July 6, 2018 |
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CHAMAN SINGH & ORS Vs. LAND ACQUISITION COLLECTOR (EAST) & ORS
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April 18, 2018 |
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CHAMPA DEVI Vs. NATIONAL CAPITAL TERRITORY OF DELHI GOVERNMENT OF
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May 18, 2018 |
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CHAMPA DEVI Vs. SHASHI SAWHNEY & ORS
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May 21, 2018 |
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CHANAKYA BHUPEN CHAKRAVARTI & ANR Vs. RAJESHRI KARWA
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December 4, 2018 |
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CHANCHAL DEVI Vs. DELHI DEVELOPMENT AUTHORITY
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August 28, 2018 |
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CHAND KAUR Vs. UNION OF INDIA AND ORS
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August 2, 2018 |
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CHAND SINGH Vs. STATE (NCT OF DELHI)
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January 5, 2018 |
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CHANDA BHATIA Vs. RAJ KUMAR BAWEJA & ANR
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May 10, 2018 |
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CHANDAN KUMAR SINGH Vs. UNION OF INDIA
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January 18, 2018 |
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CHANDAN SINGH Vs. RAMO DEVI & ORS
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March 23, 2018 |
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CHANDER ARYA Vs. MONIKA ARYA
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August 27, 2018 |
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CHANDER BHUSHAN Vs. STATE
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March 1, 2018 |
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CHANDER DUTT SHARMA Vs. PREM CHAND & ORS
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July 4, 2018 |
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CHANDER MOHAN KHANNA Vs. STATE OF PUNJAB & ANR
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May 16, 2018 |
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CHANDER MOHAN MAGGON Vs. TEJINDER SINGH
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April 2, 2018 |
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CHANDER PARKASH JAIN Vs. UNION OF INDIA AND OTHERS
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January 31, 2018 |
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CHANDER SINGH Vs. STATE GOVT OF NCT OF DELHI
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July 17, 2018 |
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CHANDERMAL AND ORS Vs. UNION OF INDIA AND ORS
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October 3, 2018 |
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CHANDIGARH CLINICAL LABORATORIES Vs. LALS PATH LABS P LTD
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October 4, 2018 |
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CHANDOK MACHINERIES Vs. S.N. SUNDERSON AND CO.
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August 28, 2018 |
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CHANDOK MACHINERIES Vs. S.N. SUNDERSON & CO.
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December 10, 2018 |
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CHANDRA GUPT Vs. BHARAT GUPT & ANR
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May 31, 2018 |
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CHANDRA SENGAR AND ANR Vs. UNION BANK OF INDIA AND ORS
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January 17, 2018 |
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CHANDRAWATI Vs. STATE (NCT OF DELHI)
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June 11, 2018 |
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CHARANJIT KAUR VIRK Vs. PREMLATA SHARMA & ORS
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October 15, 2018 |
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CHARANJIT LAL PURI Vs. MADAN LAL PURI
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December 17, 2018 |
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CHARANJIT SINGH Vs. CHANDRASHEKHER CHOPRA & ORS
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January 9, 2018 |
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CHARLSE HOWELL @ ABEL KOM Vs. N C B
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August 13, 2018 |
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CHARU CHAWLA Vs. R K ANAND AND ANR
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May 23, 2018 |
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CHARU SEHGAL Vs. COMMISSIONER OF CENTRAL EXSICE
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November 12, 2018 |
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CHARU VERMA Vs. JITENDRA VERMA & ANR
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April 2, 2018 |
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CHASVINDER SINGH Vs. SWISS AUTO PVT LTD. AND ORS.
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January 8, 2018 |
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CHATAR SINGH AND ORS Vs. UNION OF INDIA AND ORS
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March 20, 2018 |
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CHATTAR SINGH & ORS Vs. UNION OF INDIA & ORS
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January 3, 2018 |
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CHATTER SINGH & ORS Vs. UNION OF INDIA & ORS
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December 11, 2018 |
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CHATTU LAL Vs. STATE
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November 27, 2018 |
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CHAUDHARY CONSTRUCTION COMPANY PRIVATE LIMITED Vs. PUBLIC WORKS DEPARTMENT, GOVT OF DELHI
|
May 4, 2018 |
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CHAUHAN ASSOCIATES Vs. UNION OF INDIA AND ORS
|
July 9, 2018 |
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CHEIL INDIA PRIVATE LTD. AND ANOTHER Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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August 2, 2018 |
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CHETNA FAB FINISH Vs. SUDHA COLLECTION
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April 23, 2018 |
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CHETRAM & ORS Vs. DAVENDER & ORS
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September 18, 2018 |
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CHETTINAD HOSPITAL AND RESEARCH INSTITUTE Vs. UNION OF INDIA & ANR
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April 18, 2018 |
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CHHATAR PAL Vs. STATE
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January 18, 2018 |
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CHHOTA SALMAN S/O LATE MD JAMSHED ALI Vs. RAMAN S/O SHYAM VEER
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October 23, 2018 |
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CHHUTKA & ORS Vs. STATE & ANR
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August 29, 2018 |
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CHIEF ENGINEER, PWD NCT ZONE Vs. RUDAL RAI
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October 15, 2018 |
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CHINA GARDEN RESTAURANT Vs. VENUS INDUSTRIES
|
January 4, 2018 |
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CHINA PETROLEUM PIPELINE BUREAU INDIA PVT LTD Vs. INDIAN OIL CORPORATION LTD & ANR
|
September 28, 2018 |
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CHOLAMANDALAM MS GENERAL INS CO LTD Vs. RAM KISHAN & ORS
|
July 12, 2018 |
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CHRISTIAN BROADCASTING NETWORK Vs. CBN NEWS PRIVATE LIMITED
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August 30, 2018 |
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CHRISTIAN LOUBOUTIN SAS Vs. ABUBAKER & ORS
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May 25, 2018 |
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CHRISTIAN LOUBOUTIN SAS Vs. NAKUL BAJAJ & ORS
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November 2, 2018 |
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CHRISTIAN LOUBOUTIN SAS Vs. ASHISH BANSAL & ANR
|
July 31, 2018 |
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CIT Vs. BRAHMAPUTRA CAPITAL & FINANCIAL SERVICES LTD
|
May 1, 2018 |
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CITICORP BUSINESS & FINANCIAL SERVICES PVT LTD Vs. CITI GROUP INC & ANR
|
July 17, 2018 |
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CITICORP INTERNATIONAL LIMITED Vs. SHIV-VANI OIL & GAS EXPLORATION SERVICES LTD
|
July 19, 2018 |
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CITIGROUP INC & ANR Vs. CITICORP BUSINESS & FINANCE PVT LTD & ANR
|
December 12, 2018 |
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CITIGROUP INC & ANR Vs. CITICORP BUSINESS & FINANCE PVT LTD & ANR
|
August 29, 2018 |
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CLASSIC KSM BASHIR JV Vs. RITES LTD & ORS
|
May 14, 2018 |
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CLASSIC-KSM BASHIR JV Vs. RITES LIMITED & ORS
|
May 4, 2018 |
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COAL INDIA LIMITED Vs. R K GUPTA & ORS
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April 13, 2018 |
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COASTAL PROJECTS LIMITED & ANR Vs. IFCI LIMITED & ANR
|
July 4, 2018 |
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COASTAL PROJECTS LIMITED& ANR. Vs. IFCI LIMITED & ANR
|
December 20, 2018 |
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COASTER SHOE COMPANY PVT LTD Vs. HARPREET KAUR
|
December 18, 2018 |
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COCA-COLA COMPANY & ANR Vs. GLACIER WATER INDUSTRIES LTD & ORS
|
February 28, 2018 |
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COL ANIL KUMAR SHARMA (RETD) AND ORS Vs. UNION OF INDIA AND ORS
|
July 25, 2018 |
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COL HARENDRAA PAL SINGH Vs. STATE OF NCT OF DELHI
|
July 17, 2018 |
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COLLAGE ESTATES PVT LTD Vs. BLUE STAR LTD
|
July 4, 2018 |
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COLLAGE ESTATES PVT. LTD. Vs. BLUE STAR LTD.
|
August 20, 2018 |
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COMEX INFRATECH PVT LTD Vs. BHUSHAN DEALMARK PVT LTD
|
February 1, 2018 |
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COMMERCIAL TYRES Vs. ARJUN UPPAL
|
February 1, 2018 |
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COMMISSIONER OF CUSTOMS Vs. R K INTERNATIONAL
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August 23, 2018 |
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COMMISSIONER OF CUSTOMS Vs. ARIF KHICHI
|
May 23, 2018 |
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COMMISSIONER OF CUSTOMS (EXPORT) Vs. KOTHARI FOODS & FRAGRANCE PVT LTD
|
November 26, 2018 |
|
COMMISSIONER OF CUSTOMS (GENERAL) Vs. KVS CARGO
|
October 9, 2018 |
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COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL) Vs. SAP INDIA PVT LTD
|
April 11, 2018 |
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COMMISSIONER OF GIFT TAX Vs. RAMESH SURI
|
January 16, 2018 |
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COMMISSIONER OF GIFT TAX Vs. JINDAL EQUIPMENT LEASING
|
January 29, 2018 |
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COMMISSIONER OF GOODS AND SERVICE TAX, DELHI (EAST) Vs. ASHUTOSH METAL INDUSTRIES
|
August 29, 2018 |
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COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR JAIN
|
May 24, 2018 |
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COMMISSIONER OF INCOME TAX Vs. ANSAL PROPERTIES AND INDUSTRIES
|
September 18, 2018 |
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COMMISSIONER OF INCOME TAX Vs. STEAG ENERGY SERVICES GMBH
|
July 17, 2018 |
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COMMISSIONER OF INCOME TAX Vs. M/S PRASIDH LEASING LTD.
|
February 20, 2018 |
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COMMISSIONER OF INCOME TAX Vs. MGF INDIA LTD
|
February 21, 2018 |
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COMMISSIONER OF INCOME TAX Vs. M S AGGARWAL
|
April 23, 2018 |
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COMMISSIONER OF INCOME TAX Vs. SINOCHEM INDIA CO PVT LTD
|
July 25, 2018 |
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COMMISSIONER OF INCOME TAX Vs. TECHNO EXPORTS
|
September 5, 2018 |
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COMMISSIONER OF INCOME TAX Vs. JRD STOCK BROKERS PVT. LTD.
|
September 12, 2018 |
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COMMISSIONER OF INCOME TAX - EXEMPTION Vs. SOCIETY FOR INDIAN AUTOMOBILE MANUFACTURES
|
September 7, 2018 |
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COMMISSIONER OF INCOME TAX DEL Vs. BHARAT HOTELS LTD
|
September 6, 2018 |
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COMMISSIONER OF INCOME TAX DEL Vs. BANARAS HOUSE LTD
|
January 17, 2018 |
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COMMISSIONER OF INCOME TAX DEL Vs. HIND NIHON PROTEINS P LTD
|
January 10, 2018 |
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COMMISSIONER OF INCOME TAX DELHI IV Vs. GEE KAY FINANCE & LEASING CO. LTD.
|
February 8, 2018 |
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COMMISSIONER OF INCOME TAX-11 Vs. SATYA SHEEL KHOSLA
|
January 29, 2018 |
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COMMISSIONER OF INCOME TAX-III Vs. SHYAM TELELINK LTD
|
November 15, 2018 |
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COMMISSIONER OF INCOME TAX-III Vs. SUDEV INDUSTRIES LIMITED
|
May 31, 2018 |
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COMMISSIONER OF INCOME TAX-IV Vs. DLF COMMERCIAL DEVELOPERS LTD
|
February 22, 2018 |
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COMMISSIONER OF INCOME TAX-V Vs. BHAWANI SINGHJI
|
October 5, 2018 |
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COMMISSIONER OF POLICE Vs. GAYATRI & ORS
|
December 18, 2018 |
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COMPETENT AUTHORITY AND ADMINISTRATOR Vs. NAVITA AGGARWAL
|
July 3, 2018 |
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COMPETITION COMMISSION OF INDIA AND ANR Vs. ORIENTAL RUBBER INDUSTRIES PRIVATE LIMITED
|
May 24, 2018 |
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CONCOR BATS AIRPORT SERVICES Vs. AIRPORTS AUTHORITY OF INDIA
|
December 12, 2018 |
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CONFEDERATION OF SADAR BAZAR TRADERS ASSOCIATION (REGD ) Vs. UNION OF INDIA & ORS
|
August 23, 2018 |
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CONNAUGHT PLAZA RESTAURANTS PRIVATE LIMITED Vs. RADHAKRISHNA FOODLAND PRIVATE LIMITED
|
September 17, 2018 |
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CONNECT ARCHITECTURAL PRODUCTS PVT LTD Vs. ERA INFRA ENGINEERING LTD AND ANR
|
September 13, 2018 |
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CONST KARAN TAMANG Vs. UNION OF INDIA AND ANR
|
September 11, 2018 |
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CONSTRUCTION INDUSTRY DEVELOPMENT COUNCIL Vs. SUBHASH CHANDRA AGARWAL
|
November 16, 2018 |
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CONTAINER CORPORATION OF INDIA LTD Vs. TITAGARH WAGONS LTD
|
April 10, 2018 |
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CONTINENTAL ADVERTISING PVT LTD Vs. KARAN & CO
|
October 15, 2018 |
|
CONTINENTAL AUTO SERVICES Vs. SECRETARY-LABOUR AND ANR
|
July 13, 2018 |
|
CONVENTION HOTELS INDIA PRIVATE LIMITED Vs. AGER HOTELS GROUP LIMITED
|
February 27, 2018 |
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CORRUPTION AGAINST SOCIETY REGD Vs. GNCT OF DELHI AND ORS
|
January 24, 2018 |
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COUNTRY INN PRIVATE LIMITED Vs. COUNTRY INNS AND SUITES BY CARLSON, INC & ANR
|
April 23, 2018 |
|
COURT ON ITS OWN MOTION Vs. RAJ KUMAR KASANA
|
December 19, 2018 |
|
COURT ON ITS OWN MOTION Vs. STATE
|
November 13, 2018 |
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COURT ON ITS OWN MOTION Vs. GOVT OF NCT OF DELHI & ORS
|
August 3, 2018 |
|
COURT ON ITS OWN MOTION Vs. STATE
|
August 4, 2018 |
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COURT ON ITS OWN MOTION Vs. INSPECTOR MANOJ KUMAR
|
October 30, 2018 |
|
COURT ON ITS OWN MOTION Vs. INSPECTOR DEVENDRA RATHI
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August 14, 2018 |
|
CRAYONS ADVERTISING PRIVATE LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
January 19, 2018 |
|
CROCS INC USA Vs. LIBERTY SHOES LTD
|
February 8, 2018 |
|
CROCS INC USA Vs. LIBERTY SHOES LTD & OTHERS
|
August 6, 2018 |
|
CROCS INC USA Vs. ACTION SHOES PVT LTD & ANR
|
August 6, 2018 |
|
CROCS INC. USA Vs. AQUALLITE INDIA LIMITED AND ANR.
|
May 1, 2018 |
|
CT/GD MAZHAR RAJA Vs. UNION OF INDIA AND ORS
|
March 19, 2018 |
|
CURRENT ADVERTISING PVT LTD Vs. CEMENT CORPORATION OF INDIA LTD
|
April 10, 2018 |
|
CUSTOMS Vs. JUARAH & ANR
|
January 8, 2018 |
|
CYFUTURE INDIA PVT . LTD . Vs. RAKESH KUMAR PAL
|
November 20, 2018 |
|
D B CORP LTD Vs. GOVERNMENT OF N C T DELHI AND ORS
|
February 20, 2018 |
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D B CORP LTD Vs. GOVERNMENT OF N C T DELHI AND ORS
|
May 2, 2018 |
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D R CHOUDHARY Vs. STATE (NCT OF DELHI) & ORS
|
October 23, 2018 |
|
D S Vs. K C
|
January 11, 2018 |
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D S CHAUDHARY Vs. GOVT OF NCT OF DELHI & ORS
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January 16, 2018 |
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D S SINGH Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS
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March 15, 2018 |
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D T C Vs. KISHAN LAL (MASON)
|
June 11, 2018 |
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D T C Vs. RUMAL SINGH
|
May 7, 2018 |
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D V SINGH Vs. C B I
|
November 29, 2018 |
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D V VERMA & ORS Vs. PAWAN KUMAR KOHLI
|
July 24, 2018 |
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D.B CORPORATION LTD. Vs. CHD DEVELOPERS LTD.
|
August 31, 2018 |
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D.B. CORP. LTD. Vs. DAINIK DIVYA BHASKAR
|
December 21, 2018 |
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D.R.I. Vs. VIPIN SEHGAL
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September 12, 2018 |
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D.T.C Vs. BIJENDER SINGH
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May 7, 2018 |
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D.T.C. Vs. DHARAMVIR SINGH
|
July 2, 2018 |
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D.T.C. Vs. VED PRAKASH & ORS.
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October 25, 2018 |
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D.T.C. Vs. YAD RAM
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December 10, 2018 |
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D.T.C. Vs. VIJAY KUMAR
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December 11, 2018 |
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DABUR ENCLAVE (S R BLOCK A ) RAWTA MORE RESIDENTS WELFARE ASSOCIATION (REGD) Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ANR
|
February 21, 2018 |
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DABUR INDIA LTD Vs. VAIDYA NANDRAM GIGRAJ CHAMRIA
|
May 29, 2018 |
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DAIICHI SANKYO COMPANY LIMITED Vs. MALVINDER MOHAN SINGH AND ORS
|
January 31, 2018 |
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DAKSH GUPTA Vs. STATE (GOVT OF NCT OF DELHI)
|
March 15, 2018 |
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DAL CHAND GAUTAM Vs. PANICKERS TRAVELS INDIA PVT. LTD.
|
February 27, 2018 |
|
DAL SINGAR AND ORS Vs. MATERIAL MOVEMENT PVT LTD
|
July 17, 2018 |
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DALBIR SINGH SOHI Vs. PUNJAB & SIND BANK & ANR
|
August 17, 2018 |
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DALIP @ BALLU Vs. STATE
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January 12, 2018 |
|
DALIP DAS Vs. STATE
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November 16, 2018 |
|
DALIP KUMAR Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL-III NEW DELHI A
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May 25, 2018 |
|
DALIP SINGH & ANR Vs. TULSI RAM (DECEASED) THROUGH LRS
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August 14, 2018 |
|
DALJIT SINGH & ANR Vs. HARI STEEL & GENERAL INDUSTRIES LTD & ORS
|
August 2, 2018 |
|
DANISCO INDIA PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
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February 5, 2018 |
|
DANISH Vs. STATE
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October 8, 2018 |
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DANS ENERGY PVT LTD Vs. GE POWER INDIA LTD
|
November 28, 2018 |
|
DANS ENERGY PVT LTD Vs. GE POWER INDIA LTD
|
August 6, 2018 |
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DARRAMEKS HOTELS & DEVELOPERS PVT LTD Vs. ALTUS GRUOP INDIA PVT LTD
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May 18, 2018 |
|
DARSHAN KAUR Vs. UNION OF INDIA & ANR
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November 14, 2018 |
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DARSHAN LAL Vs. AMIT DHIGANI & ANOTHER
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August 6, 2018 |
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DARSHAN LAL Vs. STATE OF NCT OF DELHI & ANR
|
August 24, 2018 |
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DARSHAN LAL Vs. UNION OF INDIA AND ORS
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September 14, 2018 |
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DARSHAN MUKHIYA Vs. STATE
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August 20, 2018 |
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DARSHAN SINGH (DECEASED) THR LRS Vs. BHAGYA WANTI & ORS
|
April 27, 2018 |
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DARSHNA Vs. GOVERNMENT OF NCT OF DELHI & ORS
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July 18, 2018 |
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DARSHNA Vs. GOVT OF NCT OF DELHI & ORS
|
October 3, 2018 |
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DART INDUSTRIES INC & ANR Vs. POLYSET PLASTICS PVT LTD & ORS
|
August 1, 2018 |
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DARYAO SINGH SAINI Vs. CHIEF SECRETARY GOVT OF NCT & ORS
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July 11, 2018 |
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DASHMESH HOSPITAL & ORS Vs. HARPAL SINGH & ORS
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January 30, 2018 |
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DATTA & DATTA ASSOCIATES Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
July 12, 2018 |
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DAULAT RAM COLLEGE SOCIETY Vs. UNIVERSITY OF DELHI
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January 12, 2018 |
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DAULAT RAM GUPTA Vs. USHA GUPTA
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July 30, 2018 |
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DAVENDER KUMAR Vs. UNION OF INDIA & ORS
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February 19, 2018 |
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DAVENDER SINGH Vs. STATE OF NCT OF DELHI & ANR
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July 17, 2018 |
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DAYA CHAND Vs. GNCT OF DELHI AND ORS
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January 8, 2018 |
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DAYA CHAND & ORS Vs. GOVT OF NCT OF DELHI & ANR
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April 2, 2018 |
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DAYA KISHAN Vs. UNION OF INDIA & ANR
|
July 31, 2018 |
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DAYA RAM Vs. KEHAR SINGH
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October 16, 2018 |
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DAYA RAM Vs. STATE & ANR
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August 23, 2018 |
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DAYA RAM MITTAL AND OTHERS Vs. UOI AND OTHERS
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January 30, 2018 |
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DAYANAND RAJAN & ANR. Vs. RAM LAL KHATTAR
|
January 3, 2018 |
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DBS REALTY Vs. UNION OF INDIA & ANR
|
January 30, 2018 |
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DCB BANK LTD Vs. J S SAWHNEY & ANR
|
January 16, 2018 |
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DCS LTD (FORMERLY DELTA CONSTRUCTION SYSTEMS LTD) Vs. IRCON INTERNATIONAL LTD
|
March 15, 2018 |
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DDA Vs. KUMUD MAKHIJA (DECEASED THROUGH LRS) & ANR
|
August 27, 2018 |
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DDA Vs. BANSAL TRADERS
|
July 12, 2018 |
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DDA Vs. HILL VIEW APARTMENTS
|
February 12, 2018 |
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DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED (DFCCIL) Vs. FERROVIA TRANSRAIL SOLUTION PVT LTD
|
April 12, 2018 |
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DEEN DAYAL & ORS Vs. MGT OF DEEPAK MEMORIAL HOSPITAL & MEDICAL RESEARCH CENTRE
|
December 13, 2018 |
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DEEP SINGH Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA
|
November 13, 2018 |
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DEEPA ARYA Vs. STATE (NCT OF DELHI) & ANR
|
April 10, 2018 |
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DEEPAK Vs. STATE
|
September 6, 2018 |
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DEEPAK Vs. STATE OF NCT OF DELHI
|
December 21, 2018 |
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DEEPAK Vs. STATE (NCT OF DELHI)
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June 1, 2018 |
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DEEPAK Vs. STATE(NCT OF DELHI)
|
July 5, 2018 |
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DEEPAK @ PETA Vs. STATE
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January 19, 2018 |
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DEEPAK ANAND Vs. STATE & ANR
|
October 9, 2018 |
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DEEPAK AND ANR Vs. STATE & ANR
|
July 13, 2018 |
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DEEPAK ARORA AND ORS Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
May 30, 2018 |
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DEEPAK CHAUDHARY Vs. STATE & ANR
|
July 6, 2018 |
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DEEPAK CHHABRA AND ORS Vs. DELHI DEVELOPMENT AUTHORITY AND ORS
|
August 7, 2018 |
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DEEPAK DWIVEDI Vs. UNION OF INDIA AND ANR.
|
March 15, 2018 |
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DEEPAK ENTERPRISES Vs. UNION OF INDIA
|
January 19, 2018 |
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DEEPAK GUPTA Vs. PAWAN HANS HELICOPTERS
|
March 22, 2018 |
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DEEPAK JAIN Vs. UNION OF INDIA AND ANR
|
October 8, 2018 |
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DEEPAK KAKKAR Vs. STATE & ANR ( NCT OF DELHI)
|
August 1, 2018 |
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DEEPAK KASHYAP Vs. STATE
|
March 19, 2018 |
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DEEPAK KHOSLA Vs. UNION OF INDIA & ORS
|
May 21, 2018 |
|
DEEPAK KHOSLA Vs. VINOD SURHA
|
December 3, 2018 |
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DEEPAK KHOSLA AND ORS Vs. VIKRAM BAKSHI AND ORS
|
January 19, 2018 |
|
DEEPAK KUMAR Vs. STATE & ANR
|
February 28, 2018 |
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DEEPAK KUMAR Vs. UNION OF INDIA & ORS
|
May 30, 2018 |
|
DEEPAK KUMAR Vs. GOVT OF NCT OF DELHI
|
September 25, 2018 |
|
DEEPAK KUMAR @ DEEPAK KUMAR SAHA Vs. OMBIR SINGH & ORS
|
August 8, 2018 |
|
DEEPAK LAMBA Vs. SHASHI MALIK
|
May 25, 2018 |
|
DEEPAK PAHAL AND ANOTHER Vs. STAFF SELECTION COMMISSION
|
May 21, 2018 |
|
DEEPAK PANDEY Vs. STATE
|
July 3, 2018 |
|
DEEPAK SARNA Vs. STATE (NCT OF DELHI)
|
October 30, 2018 |
|
DEEPAK SAXENA Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
April 25, 2018 |
|
DEEPAK SHARMA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 30, 2018 |
|
DEEPAK SINGLA Vs. KANTA NAGPAL
|
October 31, 2018 |
|
DEEPAK TYAGI Vs. SUPREME COURT BAR ASSOCIATION MULTI-STATE COOPERATIVE GROUP HOUSING SOCIETY LTD (REGD) & ORS
|
September 22, 2018 |
|
DEEPAK YADAV Vs. STATE (GOVT OF NCT OF DELHI)
|
February 23, 2018 |
|
DEEPAYAN MOHANTY Vs. CARGILL INDIA PVT LTD & ORS
|
August 3, 2018 |
|
DEEPIKA SHARMA Vs. STATE GOVT OF NCT OF DELHI & ORS
|
May 28, 2018 |
|
DEEPT SARUP AGARWAL Vs. S RANDHIR SINGH CHANDHOK & ORS
|
November 29, 2018 |
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DEERE & COMPANY & ANR Vs. MALKIT SINGH & ORS
|
April 23, 2018 |
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DELH TRANSPORT CORPORATION Vs. RAKESH KUMAR
|
May 14, 2018 |
|
DELHI & DISTRICT CRICKET ASSOCIATION Vs. VINOD TIHARA & ORS
|
September 20, 2018 |
|
DELHI AIRPORT METRO EXPTRESS PRIVATE LIMITED (INDIA) Vs. CONSTRUCCIONES Y AUXILIAR DE FERROCARRILES & ANR
|
October 25, 2018 |
|
DELHI AND DISTRICT CRICKET ASSOCIATION THROUGH ITS HONORARY GENERAL SECRETARY Vs. MUNICIPAL CORPORATION OF DELHI AND ORS
|
March 23, 2018 |
|
DELHI CANTONMENT BOARD Vs. BHARAT PETROLEUM CORP LTD & ORS
|
June 13, 2018 |
|
DELHI CONSUMERS COOPERATIVE WHOLESALES STORE LIMITED Vs. K N R INTERNATIONAL AND ANR
|
March 6, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DELHI LIGHTING INDUSTRIES
|
April 20, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ENGINEERING & INDUSTRIAL CORPORATION
|
November 30, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. CENGERS GEOTECHNICA PVT LTD
|
December 14, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SUKUMAR CHAND JAIN
|
December 18, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. VIJAYA C GURSAHANEY
|
March 8, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KIRPAL SINGH AHLUWALIA
|
March 12, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. K R ANAND
|
April 10, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SUBHASH BHARDWAJ
|
August 31, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAM RATI (NOW DECEASED) THROUGH LRS & ORS
|
September 19, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DIWAN CHAND & ORS
|
September 13, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAM GOPAL SAHNI & ORS
|
May 23, 2018 |
|
DELHI DEVELOPMENT AUTHORTIY Vs. RAM PRAKASH GUPTA
|
November 19, 2018 |
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DELHI FACTORY OWNERS FEDERATION Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
|
May 11, 2018 |
|
DELHI FLYING CLUB LTD Vs. UNION OF INDIA & ORS
|
July 5, 2018 |
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DELHI GYMKHANA CLUB LIMITED Vs. ALOK MEHNDIRATTA & ORS.
|
January 4, 2018 |
|
DELHI INTEGRATED MULTI MODAL TRANSIT SYSTEM LTD (D Vs. R S SHARMA CONTRACTORS PVT LTD
|
May 24, 2018 |
|
DELHI JAL BOARD Vs. RAM SINGH
|
July 19, 2018 |
|
DELHI JAL BOARD Vs. SATISH BUILDERS
|
August 23, 2018 |
|
DELHI JAL BOARD Vs. VIMAL KUMAR
|
April 5, 2018 |
|
DELHI JAL BOARD Vs. RAJORA BUILDERS
|
August 29, 2018 |
|
DELHI METRO RAIL CORPORATION LIMITED Vs. DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED
|
March 6, 2018 |
|
DELHI METRO RAIL CORPORATION LTD Vs. VOESTALPINE SCHINE GMBH
|
March 13, 2018 |
|
DELHI METRO RAIL CORPORATION LTD (DMRC) & ORS Vs. VINOD PRATAP SINGH
|
October 10, 2018 |
|
DELHI METRO RAIL CORPORATION LTD. Vs. GENERAL SECRETARY (STAFF COUNCIL) & ORS.
|
June 29, 2018 |
|
DELHI OUTDOOR ADVERTISERS ASSOCIATION (REGD ) Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
|
August 27, 2018 |
|
DELHI POLICE PUBLIC SCHOOL Vs. AJAY SINGH & ORS
|
September 17, 2018 |
|
DELHI POLLUTION CONTROL COMMITTEE Vs. VIKASH BANSAL
|
November 22, 2018 |
|
DELHI PRADESH REHRI PATRI KHOMCHA HAWKERS UNION Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
|
July 3, 2018 |
|
DELHI PUBLIC SCHOOL SOCIETY Vs. DPS WORLD FOUNDATION & ANR
|
April 5, 2018 |
|
DELHI SIMLA CATHOLIC ARCHDIOCESE Vs. LT GOVERNOR CUM ADMINISTRATOR & ORS
|
July 5, 2018 |
|
DELHI STATE &DISTRICT CONSUMER COURTS PRACTITIONER WELFARE ASSOCIATION (REGD ) Vs. LIEUTENANT GOVERNOR
|
February 1, 2018 |
|
DELHI STATE COOPERATIVE BANK LTD Vs. SYED MOHD AHMAD THROUGH LRS
|
December 3, 2018 |
|
DELHI STATE INDUSTRIAL & INFARASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. BLS SUMER JV
|
August 16, 2018 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. KRISHNA CONSTRUCTION COMPANY
|
November 27, 2018 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. RAMA CONSTRUCTION CO
|
September 10, 2018 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. LARSEN & TOURBO LTD
|
October 9, 2018 |
|
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPM Vs. BHARAT AHUJA AND ANR
|
May 15, 2018 |
|
DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT Vs. BAWANA INFRA DEVELOPMENT (P) LTD
|
May 15, 2018 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. JITENDER MUNJAL
|
February 12, 2018 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD GOVT. OF NCT OF DELHI Vs. NAVEEN YADAV
|
August 27, 2018 |
|
DELHI TOURISM & TRANSPORTATION Vs. GAMMON INDIA LIMITED
|
July 16, 2018 |
|
DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORA Vs. SURAJ MUKHI & ANR
|
May 17, 2018 |
|
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION Vs. KORE SECURITY SERVICES
|
September 25, 2018 |
|
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION Vs. GAMMON INDIA LIMITED
|
October 22, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. DEV RAJ SINGH
|
September 10, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. DELHI DRIVER PLACEMENT SERVICES PVT LTD
|
August 30, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. ABC PLACEMENT SERVICES (REGD ) & ANR
|
August 30, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. CHIRAG SECURITY & PLACEMENT SERVICES
|
August 30, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. FOUR S SECURITY & ALLIED SERVICES LTD
|
August 30, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. VINOD KUMAR
|
September 18, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. GIAN CHAND
|
March 14, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. SURENDRA PAL
|
February 5, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. BIR SINGH
|
August 27, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. PRABHATAM ADVERTISING PVT LTD
|
December 20, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. COMPETENT PLACEMENT SERVICES (REGD ) & ANR
|
November 15, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. NEEL KANTH PLACEMENT SERVICES (REGD )
|
November 15, 2018 |
|
DELHI TRANSPORT CORPORATION Vs. MADAN LAL & ANR.
|
December 3, 2018 |
|
DELHI TRANSPORT INFRASTRUCTURE DEVELOPMENT Vs. WELL PROTECT MANPOWER SERVICES (P) LTD
|
May 23, 2018 |
|
DELHI UNIVERSITY & COLLEGE KARAMCHARI UNION AND OT Vs. UNION OF INDIA AND OTHERS
|
May 21, 2018 |
|
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. ASHA DEVI
|
September 17, 2018 |
|
DENA BANK Vs. KAMLESH RANI
|
February 8, 2018 |
|
DENTSU MARCOM PVT LTD Vs. CENTRAL BOARD OF TRUSTEES E P F ORGANIZATION
|
May 15, 2018 |
|
DEPARTMENT OF TELECOMMUNICATIONS Vs. TATA TELESERVICES LIMITED
|
January 12, 2018 |
|
DEPARTMENT OF TELECOMMUNICATIONS Vs. TATA TELESERVICES LIMITED
|
April 17, 2018 |
|
DEPARTMENT OF TELECOMMUNICATIONS AND TWO OTHERS Vs. RAVI N SAHNI
|
November 26, 2018 |
|
DEPUTY COMMISSIONER OF POLICE Vs. SUBHASH CHANDRA AGARWAL
|
January 15, 2018 |
|
DEPUTY SECRETARY Vs. BHAYANA BUILDERS PVT LTD
|
September 5, 2018 |
|
DEPUTY SECRETARY (HOSPITALS) Vs. BHAYANA BUILDERS PVT LIMITED
|
December 11, 2018 |
|
DEPUTY SECRETARY (HOSPITALS), MINISTRY OF HEALTH A Vs. BHAYANA BUILDERS PVT LTD
|
May 9, 2018 |
|
DESH RAJ Vs. VIDYA DEVI & ORS
|
January 10, 2018 |
|
DESH RAJ SHARMA Vs. MOHD SABIR (SINCE DECEASED THRU LRS) & ORS
|
March 16, 2018 |
|
DESIGN DECISIONS INC THROUGH ANIL KUMAR JAIN, SOLE PROPRIETOR Vs. YOGESH ARORA
|
October 3, 2018 |
|
DESTINATION CAFE PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
|
July 9, 2018 |
|
DEV CHANDER SOOD & ORS Vs. H L SUD & ORS
|
April 6, 2018 |
|
DEV NARAYAN Vs. MGMT OF M/S AUTO PRECISION
|
April 5, 2018 |
|
DEV RAJ & ORS Vs. SATPAL GULIA
|
September 14, 2018 |
|
DEVANG JAYANTILAL SHAH Vs. UNION OF INDIA AND ORS
|
March 9, 2018 |
|
DEVENDER Vs. STATE OF NCT OF DELHI
|
April 3, 2018 |
|
DEVENDER DASS Vs. STATE
|
January 27, 2018 |
|
DEVENDER KAUR Vs. PAUJAB AND SIND BANK AND ORS
|
August 2, 2018 |
|
DEVENDER KUMAR & ORS Vs. RAJ BAHADUR SINGH & ORS (ORIENTAL INSURANCE CO LTD)
|
October 15, 2018 |
|
DEVENDER KUMAR SETHI Vs. SUMITRA
|
July 18, 2018 |
|
DEVENDER SINGH Vs. MALIK BUILDCON PVT LTD
|
August 29, 2018 |
|
DEVENDER SINGH & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 18, 2018 |
|
DEVENDER SINGH & ORS Vs. HONORABLE LT GOVERNOR & ORS
|
December 10, 2018 |
|
DEVENDRA KUMAR GUPTA Vs. UNION OF INDIA & ORS
|
December 21, 2018 |
|
DEVESH KUMAR Vs. STATE
|
December 21, 2018 |
|
DEVI LAL JAIN Vs. PUNJAB NATIONAL BANK AND ORS
|
February 2, 2018 |
|
DEVINDER KHOSLA Vs. ANIL KHOSLA & ANR
|
November 20, 2018 |
|
DEVINDER KHOSLA Vs. ANIL KHOSLA & ANR
|
October 3, 2018 |
|
DEVINDER KUMAR KUKREJA Vs. NUFRA KHATOON & ORS
|
May 18, 2018 |
|
DEVINDER SINGH Vs. STATE NCT OF DELHI & ORS
|
March 12, 2018 |
|
DEVINDER SINGH AND ANR. Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
July 6, 2018 |
|
DEVRAJ SINGH AND ORS Vs. UNION OF INDIA AND ORS
|
January 12, 2018 |
|
DEWAN CHAND CONTRACTORS & BUILDERS Vs. AMAN SALES CORPORATION
|
January 8, 2018 |
|
DEWAN CHAND PRUTHI Vs. UNION OF INDIA & ORS
|
January 23, 2018 |
|
DEZHOU SHENGLI PIPELINE CROSSING ENGINEERING INDIA Vs. MINISTRY OF PETROLEUM AND NATURAL GAS AND ORS
|
May 29, 2018 |
|
DHAN SINGH & ORS Vs. UNION OF INDIA & ORS
|
April 17, 2018 |
|
DHANANJAY @ BUNTY Vs. STATE
|
October 8, 2018 |
|
DHANI RAM Vs. STATE & ANR
|
April 6, 2018 |
|
DHANI RAM (THRS. LRS.) AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
April 13, 2018 |
|
DHANI RAM @ KALE & ANR Vs. MOHD FAISAL & ANR
|
August 13, 2018 |
|
DHANLAXMI BANK LTD. Vs. AGGARSAIN JEWELLERS PVT. LTD. & ORS.
|
October 12, 2018 |
|
DHANPAL Vs. LAND AND BUILDING DEPARTMENT AND ANR
|
April 5, 2018 |
|
DHANSA FILING STATION (THR PROPRIETOR YASHPAL) Vs. VIJENDER SINGH
|
January 29, 2018 |
|
DHARAM PAL Vs. RANBIR SINGH
|
February 2, 2018 |
|
DHARAM PAL Vs. CHAIRMAN CUM MANAGING DIRECTOR AIR INDIA AND ANR
|
January 17, 2018 |
|
DHARAM SINGH Vs. GOVT OF NCT OF DELHI & ORS
|
May 31, 2018 |
|
DHARAM SINGH RANA Vs. GOVT OF NCT OF DELHI & ANR
|
October 26, 2018 |
|
DHARAMBIR Vs. STATE
|
November 13, 2018 |
|
DHARAMBIR SINGH Vs. DIRECTOR OF EDUCATION & ANR
|
April 10, 2018 |
|
DHARAMBIR SINGH Vs. DIRECTOR OF EDUCATION & ANR
|
February 23, 2018 |
|
DHARAMJEET SINGH & ORS Vs. STATE ( NCT OF DELHI) & ANR
|
July 23, 2018 |
|
DHARAMPAL PREMCHAND LTD Vs. SHANKAR TRADERS & ORS
|
September 7, 2018 |
|
DHARAMPAL SATYAPAL LTD Vs. RAVI KUMAR
|
September 4, 2018 |
|
DHARAMPAL SATYAPAL SONS PVT LTD Vs. SATISH KUMAR & ORS
|
December 18, 2018 |
|
DHARAMPAL SATYAPAL SONS PVT LTD Vs. AFTAB ALAM & ANR
|
December 18, 2018 |
|
DHARANEESH RAJU SHETTY Vs. UNION OF INDIA
|
May 1, 2018 |
|
DHARMENDER Vs. STATE
|
August 20, 2018 |
|
DHARMENDER Vs. STATE (GOVT. OF NCT OF DELHI)
|
July 31, 2018 |
|
DHARMENDER Vs. STATE (NCT OF DELHI)
|
November 20, 2018 |
|
DHARMENDER & ANR Vs. STATE
|
March 19, 2018 |
|
DHARMENDER & ORS Vs. STATE & ANR
|
August 9, 2018 |
|
DHARMENDER CHOUDHARY Vs. GOVT OF NCT OF DELHI
|
March 19, 2018 |
|
DHARMENDER KUMAR Vs. ADVANCE MACHINERY & ANR
|
May 21, 2018 |
|
DHARMENDER KUMAR AND ORS Vs. AGRICULTRUAL & PROCESSED FOOD DEVELOPMENT AUTHORITY AND ANR
|
November 13, 2018 |
|
DHARMENDER PANDIT Vs. STATE & ANR (N C T OF DELHI)
|
July 23, 2018 |
|
DHARMENDRA KUMAR Vs. STATE OF NCT OF DELHI
|
April 20, 2018 |
|
DHARMENDRA PRASAD SINGH & ANR Vs. STATE OF NCT OF DELHI & ANR
|
July 17, 2018 |
|
DHARMENDRA SINGH RANA AND ORS. Vs. THE GOVT. OF NCT OF DELHI AND ANR.
|
January 22, 2018 |
|
DHEER SINGH Vs. UNION OF INDIA AND ORS
|
January 23, 2018 |
|
DHEERAJ Vs. UNION OF INDIA AND ORS
|
March 23, 2018 |
|
DHEERAJ @ SONU Vs. STATE
|
January 11, 2018 |
|
DHEERAJ SHARMA Vs. SONIA SHARMA @ DIMPY
|
July 31, 2018 |
|
DHEERAJ SHARMA Vs. STATE & ORS
|
November 20, 2018 |
|
DHIAN NATH KAPUR Vs. PRAN NATH KAPUR
|
July 5, 2018 |
|
DHIRAJ GUPTA Vs. UNION OF INDIA AND ORS
|
November 12, 2018 |
|
DHIRENDER PRATAP SINGH Vs. STATE (GOVT OF NCT OF DELHI)& ANR
|
August 10, 2018 |
|
DHRUV BHASIN &ORS Vs. UNION OF INDIA AND ORS
|
February 5, 2018 |
|
DIAMOND TRADEX COMPANY LTD Vs. RAVILO TRADE INDIA PVT LTD
|
December 14, 2018 |
|
DIESEL S P A Vs. SMART COLLECTION & ORS
|
July 25, 2018 |
|
DIG (ADM) ITBP & ANR Vs. MALA BANSAL & ORS
|
May 23, 2018 |
|
DIGILIFE DISTRIBUTION AND MARKETING SERVICES LTD. Vs. STALCO CONSULTANCY AND SYSTEMS PVT. LTD. AND ANR.
|
September 7, 2018 |
|
DIGJAM LIMITED Vs. DLF UNIVERSAL LIMITED
|
October 11, 2018 |
|
DIJO MATHEW AND ORS Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF
|
April 3, 2018 |
|
DIKSHA LAMBA Vs. UNIVERSITY GRANTS COMMISSION & ORS
|
April 6, 2018 |
|
DIL BAHADUR Vs. ARYA SAMAJ MANDIR
|
October 26, 2018 |
|
DIL BAHAR THR. HIS PAROKAR AJMERI Vs. STATE
|
January 17, 2018 |
|
DILBAGH SINGH & ANR Vs. STATE
|
January 29, 2018 |
|
DILIP KAUSHIK Vs. CENTRAL BUREAU OF INVESTIGATION
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September 20, 2018 |
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DILIP KUMAR RAM AND ORS Vs. UNION OF INDIA AND ORS
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January 22, 2018 |
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DILSHAD Vs. STATE
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May 9, 2018 |
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DILSHAD @ MONI & ORS Vs. STATE
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November 16, 2018 |
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DILSHAD AHMAD Vs. STATE (GOVT OF NCT) DELHI
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December 21, 2018 |
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DIMPLE GAUR &ANR Vs. GOVT OF NCT OF DELHI
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January 22, 2018 |
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DIMPLE SHARMA Vs. VIPIN SHARMA
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August 1, 2018 |
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DINESH Vs. STATE OF NCT DELHI
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February 1, 2018 |
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DINESH & ANR Vs. STATE N C T OF DELHI
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November 14, 2018 |
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DINESH & ANR. Vs. STATE OF DELHI
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March 8, 2018 |
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DINESH AGGARWAL & OTHERS Vs. STATE & OTHERS
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September 4, 2018 |
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DINESH CHAND @ DINESH KUMAR & ANR Vs. SANJAY SOLANKI
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October 30, 2018 |
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DINESH DASS Vs. STATE NCT OF DELHI
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August 29, 2018 |
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DINESH GUPTA AND OTHERS Vs. RAJESH GUPTA & OTHERS
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November 16, 2018 |
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DINESH JOSHI & ORS Vs. STATE OF NCT OF DELHI & ANR
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July 20, 2018 |
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DINESH KUMAR Vs. STATE
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July 24, 2018 |
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DINESH KUMAR Vs. RUCHI AHUJA
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October 3, 2018 |
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DINESH KUMAR Vs. UNION OF INDIA & ANR
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September 4, 2018 |
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DINESH KUMAR Vs. MITHLESH & ANR
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May 10, 2018 |
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DINESH KUMAR Vs. STATE ( NCT OF DELHI) & ORS
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August 17, 2018 |
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DINESH KUMAR Vs. GOVT OF NCT OF DELHI AND ORS
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July 6, 2018 |
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DINESH KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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August 3, 2018 |
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DINESH KUMAR & ORS Vs. UNION OF INDIA & ORS
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April 12, 2018 |
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DINESH KUMAR KUNDRA Vs. STATE & ANR
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August 16, 2018 |
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DINESH KUMAR SHARMA Vs. SUDHIR KUMAR & ORS.
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March 23, 2018 |
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DINESH PAL Vs. GNCT OF DELHI AND ANR
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September 18, 2018 |
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DINESH PRASAD & ANR Vs. RAJ PAL & ORS
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August 2, 2018 |
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DINESH PRASAD SAH Vs. YOGESH KAUSHIK & ORS
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January 11, 2018 |
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DINESH SINGH PATHANIA Vs. STATE (NCT OF DELHI)
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May 28, 2018 |
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DINESH SINGH RAWAT Vs. CHAIRMAN & ORS
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April 23, 2018 |
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DINESH SINGH RAWAT Vs. CHAIRMAN, RYAN INTERNATIONAL SCHOOL
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March 23, 2018 |
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DINESH TIWARI Vs. STATE
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September 14, 2018 |
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DIRECTOR GENERAL (WORKS) CPWD Vs. GENERAL SECRETARY CPWD MAZDOOR UNION
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October 31, 2018 |
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DIRECTOR OF INCOME TAX Vs. M/S. MODILUFT LTD.
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May 8, 2018 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. DELHI PUBLIC SCHOOL SOCIETY
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April 3, 2018 |
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DIRECTOR OF WEALTH TAX Vs. HERSH W CHADHA
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January 24, 2018 |
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DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE Vs. VINOD KUMAR GUPTA
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July 26, 2018 |
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DIRECTORATE GENERAL OF HYDROCARBONS OF INDIA Vs. OVERSEAS DRILLING LIMITED
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February 6, 2018 |
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DIRECTORATE OF EDUCATION Vs. MANISHA SHARMA AND ANR.
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March 19, 2018 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. RAJU ARORA
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February 5, 2018 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. SAMSON ONGERA OMORO
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April 20, 2018 |
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DIRECTRORATE OF ENFORCEMENT Vs. SURAJPAL & ORS
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August 10, 2018 |
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DISH TV INDIA LIMITED Vs. UNION OF INDIA & ORS
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August 13, 2018 |
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DISNEY ENTERPRISES, INC & ANR Vs. PANKAJ AGGARWAL & ORS
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July 10, 2018 |
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DISPOSAFE HEALTH AND LIFE CARE LTD & ANR Vs. RAJIV NATH & ANR
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October 31, 2018 |
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DIVINE INFRACON PVT LTD Vs. VISTAR CONSTRUCTIONS PVT LTD
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October 9, 2018 |
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DIVINE ORGANISATION OF RURAL EDUCATION Vs. LT. GOVERNOR, GOVT OF NCT OF DELHI
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December 14, 2018 |
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DIVYA JANGID Vs. STATE OF NCT OF DELHI & ORS.
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November 14, 2018 |
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DIVYA SHARMA Vs. STATE
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November 27, 2018 |
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DIWAN SHARMA Vs. GURUDUTT K P S N & ORS.
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July 3, 2018 |
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DIWAN SINGH YADAV Vs. GOVT OF NCT OF DELHI AND ORS
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February 26, 2018 |
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DOLBY INTERNATIONAL AB & ANR. Vs. DAS TELECOM PRIVATE LIMITED & ORS.
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February 1, 2018 |
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DOLBY INTERNATIONAL AB & ANR. Vs. DAS TELECOM PRIVATE LIMITED & ORS.
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March 6, 2018 |
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DOMINIC SIMON Vs. CENTRAL PUBLIC INFORMATION OFFICER AND ANR
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January 31, 2018 |
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DOSHION PRIVATE LIMITED Vs. IIC LTD
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March 15, 2018 |
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DOSHION VEOLIA WATER SOLUTIONS PVT LTD Vs. INDIANBULLS INFRASTRUCTURE COMPANY LTD & ANR
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March 15, 2018 |
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DR ASHWANI MAICHAND Vs. RAVI RAI & ORS
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November 28, 2018 |
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DR KAUSHAL KANT MISHRA Vs. UNION OF INDIA & ORS
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June 25, 2018 |
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DR KIMTI LAL Vs. HARPAL SINGH & ANR
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September 26, 2018 |
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DR POORNIMA ADVANI & ANR Vs. GOVT OF NCT OF DELHI & ANR
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August 20, 2018 |
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DR RAHUL KUMAR Vs. UNION OF INDIA & ORS
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July 27, 2018 |
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DR RANDHAWA ULTRASONOGAPHY IMAGING AND RESEARCH INSTITUTE Vs. UNION OF INDIA AND ORS
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February 9, 2018 |
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DR VANITHA R Vs. MINISTRY OF AYUSH & ANR
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March 22, 2018 |
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DR. ASHWANI KUMAR KALA Vs. SCHOOL MANAGEMENT OF HIRA LAL JAIN SENIOR SECONDARY SCHOOL AND ORS.
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February 26, 2018 |
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DR. DEVENDER PAL SINGH TOMAR & ANR. Vs. UNION OF INDIA & ORS
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March 16, 2018 |
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DR. KANWALJEET SINGH Vs. UNION OF INDIA & ORS.
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November 16, 2018 |
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DR. KAUSHAL KANT MISHRA Vs. UNION OF INDIA & ORS
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July 4, 2018 |
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DR. PRANNOY ROY Vs. DEPUTY COMMISSIONER OF INCOME
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May 4, 2018 |
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DR. R.N. GUPTA TECHNICAL EDUCATIONAL SOCIETY Vs. UNION OF INDIA AND ANR.
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August 17, 2018 |
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DR. RATAN LAL Vs. HINDU COLLEGE & ORS.
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November 27, 2018 |
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DR. S.K. BANSAL Vs. UOI & ORS.
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October 25, 2018 |
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DR. SUBRAMANIAN SWAMY Vs. STATE OF UP & ORS.
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October 31, 2018 |
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DR. SURAJ MUNJAL Vs. CHANDAN MUNJAL AND ORS.
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January 30, 2018 |
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DRA MOUNTFORD Vs. STATE GOVERNMENT OF NCT OF DELHI & ORS
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May 8, 2018 |
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DRAGER MEDICAL GMBH Vs. ION BIO MED-I CARE PVT LTD
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November 1, 2018 |
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DRAVIDIAN UNIVERSITY Vs. UNION OF INDIA AND ORS.
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May 3, 2018 |
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DREDGING CORPORATION OF INDIA Vs. MERCATOR LIMITED
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October 10, 2018 |
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DRESIER COMMODITIES PVT LTD Vs. ASHOK GOEL & ORS
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July 16, 2018 |
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DRONACHARYA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
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October 5, 2018 |
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DSC LIMITED & ANR Vs. S P SINGLA CONSTRUCTIONS PVT LTD
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November 20, 2018 |
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DSC LTD. Vs. DADA JEETU BUILDCON PVT LTD
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November 16, 2018 |
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DSGMC AND ORS Vs. UNION OF INDIA AND ORS
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May 3, 2018 |
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DTC Vs. RAJBIR SINGH
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July 19, 2018 |
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DULAL CHAND NANDI DECD THR LRS Vs. KIRAN BALA MEHRU & ANR
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July 30, 2018 |
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DUNGER SINGH TOKAS & ORS Vs. UOI & ORS
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February 22, 2018 |
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DURGA CABLE NETWORK Vs. SUNITA
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May 8, 2018 |
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DURGA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (IMPORT)
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August 6, 2018 |
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DURGESH SAINI Vs. PREMWATI SAINI AND ORS
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December 7, 2018 |
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DUTTMENON DUNMORRSETT Vs. UNION OF INDIA & ORS
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July 16, 2018 |
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DY COMDT VIVEKANAND SINGH Vs. UNION OF INDIA AND ORS
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May 18, 2018 |
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E I DU PONT DE NEMOURS AND COMPANY & ANR Vs. JEETENDER KUMAR KAUSHIK & ORS
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January 16, 2018 |
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E I DU PONT DE NEMOURS AND COMPANY & ANR Vs. P SRINIVASA RAO & ORS
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February 21, 2018 |
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E I DUPONT INDIA PRIVATE LIMITED Vs. COMMISSIONER, VAT, DELHI & ANR
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September 13, 2018 |
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E S RAJENDRAN Vs. UNION OF INDIA AND ANR
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January 12, 2018 |
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E.I. DU PONT DE NEMOURS AND COMPANY Vs. P. SRINIVASA RAO
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February 21, 2018 |
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EAGLE HUNTER SOLUTIONS LIMITED Vs. PREM CHAND
|
September 17, 2018 |
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EAGLE INFRA INDIA LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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March 21, 2018 |
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EARNEST @ AIK Vs. STATE
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August 27, 2018 |
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EARTHCON CONSTRUCTIONS PVT LTD Vs. MAHAMAYA INFRABUILD PVT LTD
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September 14, 2018 |
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EAST DELHI MUNICIPAL CORPORATION Vs. ASHWANI KUMAR AGGARWAL
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March 22, 2018 |
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EAST DELHI MUNICIPAL CORPORATION Vs. PAWAN KUMAR SURI
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March 22, 2018 |
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EAST DELHI MUNICIPAL CORPORATION Vs. RAJ KUMAR JAIN
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March 22, 2018 |
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EAST DELHI MUNICIPAL CORPORATION AND ANR Vs. KAPIL KUMAR PURI
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March 22, 2018 |
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EAST DELHI MUNICIPAL CORPORATION AND ANR Vs. KARAN SINGH
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August 7, 2018 |
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EASTERN SOFTWARE SYSTEMS PVT LTD Vs. JOY OF GIVING GLOBAL FOUNDATION & ANR
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November 12, 2018 |
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EBNAM ALI @ LALA KHAN Vs. STATE N C T OF DELHI
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January 8, 2018 |
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ECIL CGHS LTD Vs. LT GOVERNOR OF NCT OF DELHI AND ANR
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October 29, 2018 |
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ECL FINANCE LTD Vs. SUKHMANI BEDI & ANR
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August 20, 2018 |
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ECONOMIC TRANSPORT ORGANISATION Vs. SPLENDOR BUILDWELL PVT. LTD.
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May 9, 2018 |
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ECONOMIC TRANSPORT ORGANIZATION LTD Vs. MULTIMAX ENGINEERING WORKS PVT LTD
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July 24, 2018 |
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EDUCARE LIMITED & ANR Vs. S K SACHDEV & ANR
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August 29, 2018 |
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EFKON INDIA PRIVATE LIMITED AND STRABAG AG CONSORTIUM, AN UNINCORPORATED JOINT VENTURE Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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May 7, 2018 |
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EIH LTD & ANR Vs. SAHANA REALTY PVT LTD & ORS
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July 5, 2018 |
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EJAZ AHMED ASLAM Vs. MOHAMMAD AZIM AHMED
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October 4, 2018 |
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EKTA YADAV & ANR Vs. UNION OF INDIA & ORS
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August 3, 2018 |
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ELEPHANTA OIL VANASPATI INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO LTD & ANR
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February 19, 2018 |
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ELF CAFE & BAR (A UNIT OF IN-CULTURE HOSPITALITY) Vs. SUB DIVISIONAL MAGISTRATE (S D M) & ANR
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March 8, 2018 |
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ELOFIC INDUSTRIES LIMITED & ANR Vs. MOBIS INDIA LIMITED AND ANR
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October 25, 2018 |
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EMAAR MGF LAND LTD Vs. SUNITA
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May 31, 2018 |
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EMAMI POWER LIMITED Vs. NTPC LIMITED & ANR
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January 3, 2018 |
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EMBASSY RESTAURANT & ANR Vs. ATMA RAM BUILDERS (P) LTD
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January 10, 2018 |
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EMECON CONTROLS PVT LTD Vs. PSA NITROGEN LIMITED & ORS
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March 15, 2018 |
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EMINENCE EXHIBITION SOLUTIONS PVT LTD Vs. UNION OF INDIA & ORS
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January 29, 2018 |
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EMPLOYEE STATE INSURANCE CORPORATION Vs. RADHA KRISHAN PRAKASHAN PVT LTD
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November 30, 2018 |
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ENABLE TECHNOLOGIES PVT LTD Vs. SHANKAR KRISHNA MURTHY
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July 3, 2018 |
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ENGINEERS INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
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March 5, 2018 |
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ENTERTAINMENT NETWORK (INDIA) LTD. Vs. HT MEDIA LIMITED
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July 13, 2018 |
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EPSILON PUBLISHING HOUSE PVT. LTD. Vs. UNION OF INDIA
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March 9, 2018 |
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EPTISA SERVICIOS DE INGENIERA S L Vs. NATIONAL HIGWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
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October 22, 2018 |
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ERA INFRA ENGINEERING LIMITED Vs. AIRPORT AUTHORITY OF INDIA
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July 5, 2018 |
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ERA RANI SHUBH & ANR Vs. STATE BANK OF INDIA & ANR
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September 10, 2018 |
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ERICSSON INDIA PRIVATE LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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September 25, 2018 |
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ERNST AND YOUNG PRIVATE LIMITED Vs. MINISTRY OF YOUTH AFFAIRS AND SPORTS, GOVERNMENT OF INDIA AND ANOTHER
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March 20, 2018 |
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EROS RESORTS & HOTELS LTD Vs. EXPLORER ASSOCIATES PVT LTD & ANR
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May 11, 2018 |
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ESCOBAR TAPAS BAR & ANR Vs. IMPRESARIO ENTERAINMENT & HOSPITALITY PVT LTD
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May 23, 2018 |
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ETERNITY FOOTWEAR LTD Vs. ORIENTAL INSURANCE CO LTD
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April 3, 2018 |
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ETERNITY FOOTWEAR LTD (FORMERLY KNOWN AS DIAMOND P Vs. ORIENTAL INSURANCE CO LTD
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May 31, 2018 |
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ETHOS LIMITED (EARLIER KNOWN AS KAMLA RETAIL LIMITED (KRL) Vs. GEOFIN INVESTMENT PVT LTD
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November 13, 2018 |
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EUREKA FORBES LIMITED Vs. DEVANSH REAL ESTATE PVT LTD
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June 1, 2018 |
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EVERDIGM CORP & ANR Vs. SG ENTERPRISES & EQUIPMENT PRIVATE LIMITED
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September 10, 2018 |
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EVERSTONE CAPITAL ADVISORS PVT LTD & ANR Vs. AKANSHA SHARMA & ORS
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July 17, 2018 |
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EVOLVE INFO TRAIN INDIA PVT LTD Vs. VERSATILE COMMOTRADE PVT LTD & ANR
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January 31, 2018 |
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EX CONST KRISHAN KUMAR Vs. UOI & ORS
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July 4, 2018 |
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EX CT AVINASH KUMAR Vs. UNION OF INDIA AND ORS
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December 4, 2018 |
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EX CT RAM NARAYAN YADAV Vs. UNION OF INDIA AND ORS
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November 13, 2018 |
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EX LINK VISHAV PRIYA SINGH Vs. UOI
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May 25, 2018 |
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EX.CONST. KRISHAN KUMAR DUBEY Vs. UOI & ORS.
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November 15, 2018 |
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EXECUTIVE DIRECTOR ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING Vs. PRAMOD KUMAR SINGH & ORS
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July 3, 2018 |
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EXECUTIVE ENGINEER CD-II Vs. J K ENGINEERS
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August 14, 2018 |
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EXIDE LIFE INSURANCE COMPANY LTD Vs. MITUN GARG
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April 11, 2018 |
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EXPRESS NETWEB SOLUTIONS PRIVATE LTD Vs. IVK MOBILE PVT LTD
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August 1, 2018 |
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F S CHAUHAN Vs. UOI & ORS
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December 11, 2018 |
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FADI EL JAOUNI Vs. GIAN CHAND GARG
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July 23, 2018 |
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FAIRDEAL INDUSTRIES AND ORS Vs. RAMESH KUMAR SUNEJA
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October 23, 2018 |
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FAISAL SHAHID & ANR Vs. KHALIL-UR-REHMAN & ORS
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July 5, 2018 |
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FAITH MERCANTILE PVT LTD Vs. SIMBHAOLI SUGARS LTD & ORS
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August 20, 2018 |
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FAKKAR MOHAMMED & ANR Vs. UNION OF INDIA
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January 5, 2018 |
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FANKAAR INTERIORS PVT LTD Vs. DOONVALLEY TECHNOPOLIS PVT LTD
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April 10, 2018 |
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FARAH Vs. SHAHNAZ BEGUM
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March 5, 2018 |
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FARGO ESTATES PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY SECRETARY (REVENUE) & DIVISIONAL COMMISSIONER AND ORS
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February 22, 2018 |
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FARHA HUSSAIN Vs. UNION OF INDIA & ORS
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May 31, 2018 |
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FARHANA Vs. STATE & ORS
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October 29, 2018 |
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FARZANA RANJAN Vs. PREETI ARORA
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July 9, 2018 |
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FASIH MAHMOOD Vs. STATE NCT OF DELHI
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April 17, 2018 |
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FATIMA NAFEES Vs. STATE & ORS
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October 8, 2018 |
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FAUZIA SIDDIQUI Vs. GOVT OF NCT OF DELHI AND ORS
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February 19, 2018 |
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FAYAZ AHMED Vs. STATE NCT OF DELHI
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July 16, 2018 |
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FAZLUR REHMAN Vs. STATE
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February 1, 2018 |
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FCI Vs. KULTAR SINGH AND BROTHERS AND ORS
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February 1, 2018 |
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FCI EXECUTIVE STAFF UNION (REGD ) Vs. UOI & ANR
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February 16, 2018 |
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FCI HANDLING WORKERS UNION Vs. UNION OF INDIA AND ORS
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May 11, 2018 |
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FCI, BHATINDA Vs. MALWA RICE MILLS AND ORS
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September 11, 2018 |
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FCI, BHATINDA Vs. HEMKUNT RICE MILLS & ITS PARTNER
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November 17, 2018 |
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FCI, LUDHIANA Vs. GUPTA RICE & GENERAL MILLS
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September 13, 2018 |
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FEDERAL BRANDS LTD (PREVIOUSLY MICROTEX INDIA LIMI Vs. ZINKA LOGISTICS SOLUTIONS PRIVATE LIMITED & ANR
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May 28, 2018 |
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FEDERAL EXPRESS CORPORATION Vs. FEDEX SECURITIES LIMITED & ORS
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March 13, 2018 |
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FEDERATION OF DISABLED RIGHTS Vs. DEPARTMENT OF SOCIAL WELFARE, GOVT OF NCT OF DELHI AND ORS
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July 9, 2018 |
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FEDERATION OF NEHRU PLACE ASSOCIATION (REGD) Vs. SOUTH DELHI MUNICIPAL CORPORATION THR ITS COMMISSIONER AND ORS
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April 2, 2018 |
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FEDERATION OF OKHLA INDUSTRIAL ASSOCIATION (REGD ) Vs. LT GOVERNOR OF DELHI AND ANR
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August 4, 2018 |
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FELICIA REALCON INDIA PVT LTD Vs. SHRI COLONIZERS AND DEVELOPERS PVT LTD & ORS
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July 27, 2018 |
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FELIX STEFAN KAYE Vs. FOREIGNERS REGIONAL REGISTRATION OFFICE (FRRO) DELHI
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March 23, 2018 |
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FERNAS CONSTRUCTION INDIA PVT LTD Vs. ARTSON ENGINEERING LTD
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May 29, 2018 |
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FEROZ Vs. STATE NCT OF DELHI
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January 8, 2018 |
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FERRARI ESTATES LLP Vs. UNION OF INDIA AND ANR
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October 1, 2018 |
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FERRERO SPA & NR Vs. RUCHI INTERNATIONAL & ANR
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April 2, 2018 |
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FERRERO SPA &ANR Vs. PIYUSH DEVANGAN
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January 22, 2018 |
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FIGHT FOR HUMAN RIGHTS Vs. UNION OF INDIA
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January 17, 2018 |
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FIITJEE LTD Vs. DUSHYANT SINGH & ANR
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December 5, 2018 |
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FIITJEE LTD. Vs. OM PRAKASH DARAL
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September 5, 2018 |
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FINANCIAL SOFTWARE AND SYSTEMS PRIVATE LIMTED Vs. COMPETITION COMMISISON OF INDIA & ORS
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May 31, 2018 |
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FINEST PROMOTERS PVT LTD & ANR Vs. UNION OF INDIA & ORS
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July 12, 2018 |
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FIROZ Vs. STATE OF NCT OF DELHI
|
April 4, 2018 |
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FIS GLOBAL BUSINESS SOLUTIONS INDIA PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
August 10, 2018 |
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FIS GLOBAL BUSINESS SOLUTIONS INDIA PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-3
|
November 16, 2018 |
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FIVE STAR CONSTRUCTIONS PVT LTD Vs. ORCHID INFRASTRUCTURE PVT LTD
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July 12, 2018 |
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FLAMAGAS, S A & ANR Vs. OJAS B SHAH
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November 28, 2018 |
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FLINT GROUP INDIA PRIVATE LIMITED Vs. JAGRAN PRAKASHAN LIMITED
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February 23, 2018 |
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FLIPKART INDIA PRIVATE LIMITED Vs. DISCOVERY PUBLISHING HOUSE PVT LTD
|
July 6, 2018 |
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FOCUS ENERGY LIMITED Vs. REEBOK INTERNATIONAL LIMITED
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November 1, 2018 |
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FOOD CORPORATION OF INDIA Vs. GURU NANAK MILLS & ITS PARTNERS
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October 23, 2018 |
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FOOD CORPORATION OF INDIA Vs. SHANKAR RICE AND GENERAL MILLS & OTHERS
|
October 25, 2018 |
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FOOD CORPORATION OF INDIA Vs. ASHOK RICE MILLS & ORS
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October 23, 2018 |
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FOOD CORPORATION OF INDIA Vs. GREWAL RICE & GENERAL MILLS & ANR
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March 16, 2018 |
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FOOD CORPORATION OF INDIA Vs. S K INTERNATIONAL RICE MILLS
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October 23, 2018 |
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FOOD CORPORATION OF INDIA Vs. GURU NANAK RICE AND GENERAL MILLS
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September 11, 2018 |
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FOOD CORPORATION OF INDIA Vs. JANATA RICE MILLS
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November 15, 2018 |
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FOOD CORPORATION OF INDIA Vs. CENTRAL INFORMATION COMMISSIONER & ANR
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November 15, 2018 |
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FOOD CORPORATION OF INDIA Vs. BRAR RICE AND GENERAL MILLS AND ORS
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December 14, 2018 |
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FOOD CORPORATION OF INDIA Vs. THE CHAIRMAN CUM MANAGING
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March 22, 2018 |
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FOOD CORPORATION OF INDIA MOGA Vs. SHIV SHANKER TRADING CO MOGA
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November 15, 2018 |
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FOOD CORPORATION OF INDIA, BHATINDA Vs. HINDUSTAN RICE MILLS, RAMPURS PHUL BHATINDA
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October 25, 2018 |
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FOOD CORPORATION OF INDIA, FEROZEPUR Vs. JAI AMBE RICE MILLS & ITS PARTNER, FEROZEPUR
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October 23, 2018 |
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FOOD CORPORATION OF INDIA, FEROZEPUR Vs. SHIV SHANKER RICE MILLS AND PARTNERS FEROZEPUR AND ORS
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October 22, 2018 |
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FOOD CORPORATION OF INDIA, FEROZPUR Vs. A V INDUSTRIES AND PARTNERS & ORS
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November 17, 2018 |
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FOOD CORPORATION OF INDIA, FEROZPUR Vs. SHREE GURU NANAK RICE MILLS AND PARTNERS & ORS
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November 17, 2018 |
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FOOD CORPORATION OF INDIA, FEROZPUR Vs. RAM CHAND SOHAN LAL AND PARTNERS & ORS
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November 17, 2018 |
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FOOD CORPORATION OF INDIA,BHATINDA Vs. BHARAT RICE MILLS(BHATINDA)
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November 17, 2018 |
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FOOD CORPORATION OF INDIA,BHATINDA Vs. GARG GINNING & RICE MILLS AND ITS PARTNERS
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October 25, 2018 |
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FOOD INSPECTOR Vs. B B GARG & ORS
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September 24, 2018 |
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FORECH INDIA LTD Vs. DESIGNATED AUTHORITY & ORS
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May 31, 2018 |
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FOUNDRY VISION MONGERS LTD & ANR. Vs. RAJ SHEKHAR & ANR.
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August 30, 2018 |
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FRANCIS PARKASH MATHUR AND ANR Vs. SURIDHI INFRACON PRIVATE LIMITED
|
November 28, 2018 |
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FRESENIUS KABI ONCOLOGY LIMITED Vs. WELCURE DRUGS & PHARMACEUTICALS LTD
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October 15, 2018 |
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FRESH & HEALTHY ENTERPRISES LTD Vs. R K BROTHERS
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August 24, 2018 |
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FRHI HOTELS & RESORTS S A R L Vs. MUKRAM ULLA KHAN
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April 20, 2018 |
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FRONTLINE (NCR) BUSINESS SOLUTIONS PRIVATE LIMITED Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE AND ANR
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December 20, 2018 |
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FUTURE GENERALI INDIA INSURANCE CO LTD Vs. RAJEENA & ANR
|
May 30, 2018 |
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FUTURE GENERALI INDIA INSURANCE CO LTD Vs. UMESH CHAND JAIN & ORS
|
July 30, 2018 |
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FUTURE GENERALI INDIA INSURANCE CO LTD Vs. MANIK SHEIKH & ORS
|
August 30, 2018 |
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G & G ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
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July 24, 2018 |
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G K SOOD Vs. UNION OF INDIA AND ORS
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July 9, 2018 |
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G L SHARMA Vs. UNION OF INDIA AND ANR
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March 16, 2018 |
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G RAJU Vs. NORTH DELHI MUNICIPAL CORPORATION & ANR
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March 19, 2018 |
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G REVATHI Vs. AIRPORTS AUTHORITY OF INDIA THROUGH
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May 28, 2018 |
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G S TAYAL Vs. JAWAHARLAL NEHRU UNIVERSITY
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March 23, 2018 |
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G.P. RURAL DEVELOPMENT YOUTH PROGRESS ASSOCIATION & ANR Vs. GOVT. OF NCT OF DELHI
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October 25, 2018 |
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February 7, 2018 |
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G4S FACILITY SERVICES INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
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May 31, 2018 |
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G4S FACILITY SERVICES INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-1
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May 8, 2018 |
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May 11, 2018 |
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G4S SECURITY SERVICES (I) PVT LTD Vs. DHIRAJ NEGI
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August 23, 2018 |
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GAGANDEEP SINGH @ GAGGI Vs. STATE GOVT OF NCT OF DELHI
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July 2, 2018 |
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GAGANDEEP SINGH @ GAGGI Vs. STATE
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August 10, 2018 |
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GAGNISH ARORA Vs. UNION OF INDIA AND ANR
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April 27, 2018 |
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GAIL (INDIA) LIMITED Vs. DEEPAK FERTILIZERS & PETROCHEMICALS
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December 20, 2018 |
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GAIL (INDIA) LIMITED Vs. NEWTON ENGINEERING & CHEMICALS LTD
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August 24, 2018 |
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GAIL (INDIA) LTD Vs. S K JAIN
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July 4, 2018 |
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August 17, 2018 |
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May 14, 2018 |
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GAIL(INDIA) LTD Vs. LANCO TANJORE POWER CO LTD
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April 26, 2018 |
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GAJENDRA KUMAR JHA Vs. UNION OF INDIA & ORS
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July 4, 2018 |
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GAJENDRA SINGH &ORS Vs. GOVT OF NCT OF DELHI
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February 6, 2018 |
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GAJRAJ Vs. GOVT OF NCT OF DELHI
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January 16, 2018 |
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GALDERMA S A AND ANR Vs. MEDSEA HEALTHCARE PVT LTD
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August 1, 2018 |
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January 3, 2018 |
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GAMMON INDIA LIMITED Vs. AMBIENCE PRIVATE LIMITED
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February 21, 2018 |
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August 29, 2018 |
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January 4, 2018 |
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March 12, 2018 |
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February 15, 2018 |
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January 3, 2018 |
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September 20, 2018 |
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August 9, 2018 |
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GARIMA GOEL Vs. PANKAJ JAIN
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January 22, 2018 |
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February 15, 2018 |
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May 17, 2018 |
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April 17, 2018 |
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May 14, 2018 |
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August 30, 2018 |
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GAURAV KUMAR Vs. HIGH COURT OF DELHI
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August 13, 2018 |
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GAURAV KUMAR BANSAL Vs. UNION OF INDIA AND ANR
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May 14, 2018 |
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GAURAV TULI Vs. STATE OF NCT OF DELHI
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October 23, 2018 |
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November 16, 2018 |
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GAUTAM Vs. STATE
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July 3, 2018 |
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May 31, 2018 |
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GAUTAM CHAUHAN Vs. STATE (GOVT OF NCT OF DELHI)
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December 10, 2018 |
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August 10, 2018 |
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April 6, 2018 |
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August 31, 2018 |
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GAUTAM NAVLAKHA Vs. STATE (NCT OF DELHI) & ORS
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October 1, 2018 |
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GAYA DEVI Vs. DELHI TRANSCO LTD
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July 2, 2018 |
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July 25, 2018 |
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July 9, 2018 |
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GCMC GAAY CHHAP MASALA COMPANY Vs. M/S RADHA KISHAN GOBIND RAM LTD
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February 19, 2018 |
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GE ENERGY PARTS INC Vs. COMMISSIONER OF INCOME TAX
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December 21, 2018 |
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GEETA ARORA @ SONU PUNJABAN Vs. STATE
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October 23, 2018 |
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GEETA BAL BHARTI SR SEC SCHOOL AND ANR Vs. SAVITA KHURANAN AND ORS
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May 2, 2018 |
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GEETA BISWAS Vs. NAMITA DASS & ANR
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April 25, 2018 |
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GEETA DEVI Vs. SUNIL KUMAR
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July 9, 2018 |
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February 8, 2018 |
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January 12, 2018 |
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December 14, 2018 |
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January 4, 2018 |
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GENEX INDUSTRIES LIMITED Vs. UNION OF INDIA AND ANR
|
March 19, 2018 |
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GEO MILLER &CO PVT LTD Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION PVT LTD AND ANR
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February 5, 2018 |
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GETAMBER ANAND & ANR Vs. ANIL KUMAR SAHA
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April 6, 2018 |
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GHANSAR SINGH Vs. KUSUM LATA SHARMA
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April 17, 2018 |
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GHANSHYAM KUMAR Vs. PUNJAB NATIONAL BANK & ORS
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November 16, 2018 |
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GHULAM MUSTAFA Vs. STATE (NCT OF DELHI) AND ANOTHER
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July 17, 2018 |
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GHULAM NABI DAR Vs. STATE OF JK
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March 19, 2018 |
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GIFT CENTRE (KHUSHAL) Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LTD AND ANR
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September 25, 2018 |
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GILLETTE COMPANY LLC Vs. TIGAKSHA METALLICS PRIVATE LTD & ANR
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July 9, 2018 |
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GILLETTE INDIA LTD. Vs. UNION OF INDIA
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September 17, 2018 |
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GIORGIO ARMANI S P A & ORS Vs. YOGESH MORDANI & ORS
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October 3, 2018 |
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GIORGIO ARMANI S.P.A. Vs. SMART COLLECTION AND ORS.
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July 25, 2018 |
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GIRDHAR TULANI & ANR Vs. KANTA HIRANANDANI & ANR
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August 10, 2018 |
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GIRDHARI LAL & ORS Vs. COMPACT PACK MOULDER P LTD
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March 8, 2018 |
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GIRDHARI LAL BATRA Vs. KRISHAN LAL BATRA & ORS
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November 12, 2018 |
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GIRISH B S & ANR Vs. JK TECHNOSOFT LIMTED
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June 1, 2018 |
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GIRISH KUMAR Vs. UNION OF INDIA AND ORS
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February 19, 2018 |
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GIRJESH @ BABLOO Vs. STATE
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September 26, 2018 |
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GITESH RAMDEVA Vs. STATE NCT OF DELHI & ORS
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July 11, 2018 |
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GLAMBIRDS ENTERTAINMENT Vs. GLAM X ENTERTAINMENT
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January 9, 2018 |
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GLOBAL CAR GROUP PTE. LIMITED AND ANR. Vs. DROOM TECHNOLOGY PRIVATE LIMITED
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August 17, 2018 |
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GLOBAL CREDIT CAPITAL LTD Vs. KRRISH REALTY NIRMAN PVT LTD
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May 16, 2018 |
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GLOBUS SPIRITS LTD & ANR Vs. PICCADILY AGRO INDUSTRIES LIMITED & ANR
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January 16, 2018 |
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GMA FIRST INDIA (P) LTD INDIA Vs. GENIUS MIND CONSULTANCY SDN BHD & ORS
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March 7, 2018 |
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GMR AMBALA CHANDIGARH EXPRESSWAYS PVT LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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March 9, 2018 |
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GMR INFRASTRUCTURE LTD Vs. ASSOCIATED BROADCASTING COMPANY PVT LTD
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January 29, 2018 |
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GNCT OF DELHI Vs. BHIKAMBER
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January 31, 2018 |
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GOA OPTOLAB P LTD Vs. NARESH GUPTA
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March 5, 2018 |
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GODFREY PHILLIPS INIDA LIMITED Vs. P T I PRIVATE LIMITED & ORS
|
April 6, 2018 |
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GOEL CONSTRUCTION CO PVT LTD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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November 13, 2018 |
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GOKUL PROJECTS Vs. CYCLONE ENERGY PVT LTD
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October 1, 2018 |
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GOLDEN CHARIOT RECREATIONS PVT LTD Vs. MUKESH PANIKA & ANR
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July 23, 2018 |
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GOLDEN TOBACCO LIMITED Vs. CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL & ANR
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March 23, 2018 |
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GOPAL AGGARWAL Vs. MUNNI DEVI
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May 10, 2018 |
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GOPAL DUTT Vs. STATE (NCT OF DELHI)
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April 26, 2018 |
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GOPAL ENGINEERING & CHEMICAL WORKS PVT LTD & ORS Vs. VIKRANT CHEMICO INDUSTRIES PVT LTD
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July 3, 2018 |
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GOPAL GOEL Vs. SAPNA
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October 3, 2018 |
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GOPAL KRISHNA SAWHNEY Vs. VINOD KUMAR
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April 4, 2018 |
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GOPAL SINGH Vs. UNION OF INDIA AND ORS
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March 14, 2018 |
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GOPI GOYAL & ANR Vs. STATE & ANR
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July 5, 2018 |
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GOPI NISHA MALLAH Vs. STATE (NCT OF DXELHI)
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January 30, 2018 |
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GOPI NISHA MALLAH Vs. STATE
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September 4, 2018 |
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GORAKH LAL Vs. JITENDER KUMAR
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May 30, 2018 |
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GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ANR. Vs. ASHOK KUMAR GAUR AND ANR.
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July 27, 2018 |
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GOVERNMENT OF NCT OF DELHI Vs. PREMWATI AND ORS
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October 4, 2018 |
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GOVERNMENT OF NCT OF DELHI & ANR. Vs. K.B.G. ENGINEERS
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March 9, 2018 |
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GOVIND Vs. STATE
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March 23, 2018 |
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GOVIND LAL & ORS Vs. STATE ( NCT OF DELHI) & ANR
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October 1, 2018 |
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GOVT OF N C T OF DELHI Vs. YASIKAN ENTERPRISES PVT LTD
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October 16, 2018 |
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GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. SAROJ DEVI & ANR
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August 7, 2018 |
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GOVT OF NCT OF DELHI Vs. SUBHASH SHARMA & ANR
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September 14, 2018 |
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GOVT OF NCT OF DELHI Vs. GARG BUILDERS
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July 11, 2018 |
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GOVT OF NCT OF DELHI Vs. DALEL SINGH & ANR
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October 26, 2018 |
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GOVT OF NCT OF DELHI Vs. HURRYSON ENTERPRISES
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December 18, 2018 |
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GOVT OF NCT OF DELHI Vs. BHARAT CONSTRUCTION CORPORATION
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November 20, 2018 |
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GOVT OF NCT OF DELHI Vs. CONTINENTAL ENGINEERING CORPORATION
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April 10, 2018 |
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GOVT OF NCT OF DELHI Vs. MICRO COMPUTERS SERVICES & ANR
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December 14, 2018 |
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GOVT OF NCT OF DELHI AND ANR Vs. V JEGANATHAN ARULMONI
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July 25, 2018 |
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GOVT OF NCT OF DELHI AND ORS Vs. VANDANA PANWAR
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July 13, 2018 |
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GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY AND ANR Vs. PREM NATH MANCHANDA
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December 11, 2018 |
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GOVT. OF NCT OF DELHI Vs. M/S GUPTA CONSTRUCTION CO. & ANR.
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November 2, 2018 |
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GPR POWER TUBES & TAPES PVT LTD Vs. HIRANMAYE ENERGY LTD
|
December 10, 2018 |
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GRANDCURE HEALTHCARE PVT LTD Vs. FINEX HEALTHCARE PVT LTD AND ANR
|
August 2, 2018 |
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GRANITE GATE PROPERTIES PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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December 19, 2018 |
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GRAPHISADS PVT LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
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June 1, 2018 |
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GRASIM INDUSTRIES LIMITED Vs. GRASIM ELECTRICALS AND SWITCH GEAR PVT. LTD.
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February 6, 2018 |
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GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. UNION OF INDIA AND OTHERS
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February 26, 2018 |
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GREEN FACADE SOLUTIONS PVT LTD Vs. ODEON BUILDERS PVT LTD
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February 19, 2018 |
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GREEN INFRA WIND ENERGY LIMITED Vs. REGEN POWERTECH PRIVATE LIMITED
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April 4, 2018 |
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GREENLIGHT PLANET INDIA PVT LTD Vs. GEE LIGHTING TECHNOLOGY
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November 14, 2018 |
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GROUP CAPT. MUKESH PAUL Vs. DELHI DEVELOPMENT AUTHORITY
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February 12, 2018 |
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GROVER TANKERS INVESTMENT Vs. OTC EXCHANGE OF INDIA
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October 15, 2018 |
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GRUNDFOS PUMPS INDIA PRIVATE LTD Vs. IIC LIMITED
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January 9, 2018 |
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GTM BUILDERS & PROMOTERS PVT LTD Vs. SNEH DEVELOPERS PVT LTD
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July 3, 2018 |
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GUDDU RAJ @ MD GULAM @ MUSTAFA Vs. STATE
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July 4, 2018 |
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GULAB SINGH Vs. UNION OF INDIA AND ORS
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October 16, 2018 |
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GULAB SINGH TANWAR & ANR Vs. UNION OF INDIA AND ANR
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March 9, 2018 |
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GULFAM Vs. STATE OF NCT OF DELHI
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July 4, 2018 |
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GULFAM AND ANR Vs. STATE OF GOVT OF NCT OF DELHI
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August 1, 2018 |
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GULMEHAR GREEN PRODUCER COMPANY Vs. COMMISSIONER UNDER EMPLOYEES COMPENSATION ACT (NORTH-EAST) LABOUR DEPARTMENT, GOVT OF NCT OF DELHI & ANR
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March 6, 2018 |
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GULSHAN KUMAR Vs. SHYAM LAL
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April 25, 2018 |
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GULSHAN SINGH Vs. HARI CHAND (DECEASED) THROUGH LRS & ORS
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August 17, 2018 |
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GUPTA ENTERPRISES Vs. GHANSYAM TEWARI
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November 15, 2018 |
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GUPTA INTERNATIONAL & ORS Vs. ASHOK KUMAR SINGHAL & ANR
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April 18, 2018 |
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GUPTAJEE ENGINEERS & ANR Vs. MOTOR INDUSTRIES CO LTD (MICO)
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April 17, 2018 |
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GURCHARAN SINGH CHADHA Vs. B D O (GAON SABHA MUNDKA) & ANR
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October 15, 2018 |
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GURCHARAN SINGH KHARA Vs. VANEETA KHANNA
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January 9, 2018 |
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GURCHARAN SINGH SODHI Vs. RAILWAY BOARD, MINISTRY OF RAILWAYS & ANR
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December 7, 2018 |
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GURINDER SINGH Vs. STATE GOVT OF NCT OF DELHI
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May 22, 2018 |
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GURMEET SINGH @ SATPAL Vs. NCT OF DELHI
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March 14, 2018 |
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GURNAM KAUR (DECEASED) THROUGH LRS Vs. BSES RAJDHANI POWER LIMITED
|
February 21, 2018 |
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GURNAM SINGH Vs. G I COSMETICS
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November 12, 2018 |
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GURPREET Vs. STATE (NCT OF DELHI)
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November 28, 2018 |
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GURPREET SINGH Vs. STATE & ANR
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February 21, 2018 |
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GURPREET SINGH Vs. STATE (GOVT OF NCT OF DELHI)
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May 15, 2018 |
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GURPREET SINGH& ANR Vs. DELHI DISTRICT CRICKET
ASSOCIATION & ORS
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December 19, 2018 |
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GURSHARAN KAUR Vs. HARBANS SINGH
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April 4, 2018 |
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GURTEJ SINGH BATTH Vs. STATE
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November 27, 2018 |
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GURU GOBIND SINGH INDRAPRASTH UNIVERSITY Vs. RAM NARAYAN TIWARI & ANR
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December 7, 2018 |
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GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. ABHINAV PANDEY & ORS
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October 16, 2018 |
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GURU NARAYAN MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION & ORS
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July 23, 2018 |
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GURU RAVIDAS JAINTI SAMAROH SAMITI (REGD ) Vs. UNION OF INDIA & ORS
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November 20, 2018 |
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GUSHAN KUMAR Vs. STATE GOVT OF NCT OF DELHI
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November 28, 2018 |
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GVK DEVELOPMENTAL PROJECTS PVT LTD & ANR Vs. POWER FINANCE CORPORATION LTD & ORS
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May 17, 2018 |
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GYAN CHAND Vs. UNION OF INDIA
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January 5, 2018 |
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GYAN PRAKASH Vs. INDU KUMAR PRAJAPATI
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February 23, 2018 |
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GYAN PRAKASH & ANR Vs. STATE & ANR
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December 19, 2018 |
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GYAN PRAKASH (NOW DECEASED) THR LRS Vs. UNION OF INDIA
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October 1, 2018 |
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GYANENDER RANA Vs. STATE (NCT OF DELHI)
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October 5, 2018 |
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GYANENDER SINGH Vs. SUBHASH CHAND
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February 19, 2018 |
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H C SACHDEVA & ORS Vs. VED PRAKASH
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January 30, 2018 |
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H G RETAIL SOLUTIONS PVT LTD Vs. JOGINDER SANSANWAL
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January 22, 2018 |
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H S GOINDI Vs. STATE & ANR
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October 1, 2018 |
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H T MEDIA LIMITED Vs. DEPUTY LABOUR COMMISSIONER & ANR
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February 20, 2018 |
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H T MEDIA LTD & ANR Vs. SUSHEEL KUMAR & ORS
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May 22, 2018 |
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H V DASAN AND ORS Vs. UNION OF INDIA AND ORS
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July 11, 2018 |
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H&M HENNES & MAURITZ AB & ANR Vs. HM MEGABRANDS PVT LTD & ORS
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May 31, 2018 |
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HABITAT INDIA Vs. G R GUPTA BROTHERS PVT LTD
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January 18, 2018 |
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April 23, 2018 |
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HAJI ABDUL MATEEN Vs. RATTAN SINGH
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October 11, 2018 |
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HALDIRAM BHUJIAWALA LTD Vs. M/S HALDIRAM INDIA PVT LTD & ORS
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November 15, 2018 |
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HAMENDRA NATH SHARMA Vs. UNION OF INDIA & ORS
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April 12, 2018 |
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HANIF (DELETED) & ORS Vs. SANT SINGH BAL
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January 24, 2018 |
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HANIF AND ANR Vs. GOVT OF NCT OF DELHI AND ANR
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January 15, 2018 |
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HANIF KHAN Vs. CENTRAL CIVIL SERVICES BOARD
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April 17, 2018 |
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HANS KUMAR GUPTA Vs. LAL CHAND & ORS
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September 24, 2018 |
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HANS RAJ (DECEASED) THROUGH LRS Vs. MUNICIPAL CORPORATION OF DELHI & ORS
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April 26, 2018 |
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HANSRAJ & ORS Vs. UNION OF INDIA & ORS
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October 5, 2018 |
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HANUMAN ROAD RESIDENTS WELFARE ASSOCIATION (REGD) Vs. GOVT OF NCT OF DELHI & ORS
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January 5, 2018 |
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HARADHAN BHOWMIK Vs. STATE GOVT OF NCT DELHI
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August 20, 2018 |
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HARBANT SINGH MOHAL Vs. BHARAT KHURANA & ORS
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June 1, 2018 |
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HARBHAJAN SINGH Vs. STATE & ANR
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July 10, 2018 |
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HARBHAJAN SINGH BAGGA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS
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January 31, 2018 |
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HARBIR SINGH Vs. STATE OF DELHI
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September 7, 2018 |
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HARCHARAN DASS GUPTA CONSTRUCTION PVT LTD Vs. MCD & ANR
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November 1, 2018 |
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HARDEEP SINGH Vs. MOHINDER SINGH & ANR
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May 14, 2018 |
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HARDEV KAUR JANDO Vs. UPPER LAND AND CONSTRUCTIONS PVT LTD
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February 7, 2018 |
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HARDWARI LAL RANA AND ORS Vs. UNION OF INDIA AND ORS
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February 6, 2018 |
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HARE RAM SINGH SECURITY AGENCY Vs. PRASAR BHART & ORS
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February 28, 2018 |
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HARENDER SINGH Vs. STATE & ANR
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October 30, 2018 |
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HARESH Vs. STATE
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July 12, 2018 |
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HARGOVIND SHARMA Vs. N C JINDAL PUBLIC SCHOOL AND ORS
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August 28, 2018 |
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HARI KISHEN SHARMA Vs. STATE & ANR
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September 24, 2018 |
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HARI KRISHAN & ANR Vs. DELHI DISTRICT CRICKET
ASSOCIATION & ORS
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December 19, 2018 |
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HARI OM Vs. BALAJI MECH-TECH PRIVATE LIMITED
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February 19, 2018 |
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HARI OM Vs. STATE (NCT OF DELHI)
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October 8, 2018 |
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HARI OM SHARMA Vs. GHAN SHYAM DASS SHARMA AND ORS
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February 13, 2018 |
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HARI RAM Vs. LT GOVERNOR, NCT OF DELHI AND OTHERS
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August 6, 2018 |
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October 25, 2018 |
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March 8, 2018 |
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February 8, 2018 |
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January 5, 2018 |
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February 27, 2018 |
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December 20, 2018 |
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May 7, 2018 |
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HARISH Vs. STATE
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July 10, 2018 |
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May 22, 2018 |
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July 30, 2018 |
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January 29, 2018 |
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September 18, 2018 |
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December 19, 2018 |
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December 7, 2018 |
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July 2, 2018 |
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October 30, 2018 |
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July 4, 2018 |
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July 4, 2018 |
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September 4, 2018 |
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January 18, 2018 |
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August 8, 2018 |
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July 18, 2018 |
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August 3, 2018 |
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July 16, 2018 |
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July 20, 2018 |
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HARNAM SINGH COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
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July 25, 2018 |
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February 7, 2018 |
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January 16, 2018 |
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April 9, 2018 |
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August 8, 2018 |
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August 30, 2018 |
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July 10, 2018 |
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September 25, 2018 |
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May 9, 2018 |
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December 14, 2018 |
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May 8, 2018 |
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October 16, 2018 |
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May 29, 2018 |
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October 8, 2018 |
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July 23, 2018 |
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December 5, 2018 |
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March 6, 2018 |
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September 14, 2018 |
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November 1, 2018 |
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July 31, 2018 |
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February 16, 2018 |
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September 6, 2018 |
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July 30, 2018 |
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HAWA VALVES A COMPANY REGISTERED AND INCORPORATED & ANR Vs. UNION OF INDIA AND ORS
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January 3, 2018 |
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HAWKERS WELFARE COMMITTEE AND ANR Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS
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July 18, 2018 |
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October 10, 2018 |
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HDFC BANK LIMITED Vs. FAIM KHAN AND ORS.
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November 20, 2018 |
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HDFC BANK LTD Vs. SUHRIT SERVICES PVT LTD & ANR
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April 3, 2018 |
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January 8, 2018 |
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August 1, 2018 |
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September 7, 2018 |
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May 14, 2018 |
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September 11, 2018 |
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October 5, 2018 |
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April 12, 2018 |
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HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. SANTOSH & ORS
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July 19, 2018 |
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October 9, 2018 |
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March 15, 2018 |
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October 26, 2018 |
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December 3, 2018 |
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December 5, 2018 |
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August 9, 2018 |
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April 25, 2018 |
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December 3, 2018 |
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March 13, 2018 |
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July 18, 2018 |
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July 17, 2018 |
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September 27, 2018 |
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May 18, 2018 |
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July 17, 2018 |
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October 10, 2018 |
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May 30, 2018 |
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July 30, 2018 |
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February 5, 2018 |
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August 16, 2018 |
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HIGH GROUNG ENTERPRISES LTD. Vs. RAMA KRISHNA ELECTRO COMPONENTS PVT LTD.
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August 31, 2018 |
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November 22, 2018 |
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HILTON ROULUNDS LTD Vs. COMMISSIONER OF INCOME TAX
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April 20, 2018 |
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HIMACHAL EMTA POWER LIMITED Vs. UNION OF INDIA AND ORS
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August 23, 2018 |
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August 3, 2018 |
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HIMANI MAINI Vs. CHIRAG MAINI
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August 7, 2018 |
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May 8, 2018 |
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April 24, 2018 |
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January 2, 2018 |
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April 12, 2018 |
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July 6, 2018 |
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HIMANSHU KUMAR Vs. PRAGATI POWER CORPORATION LTD
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May 7, 2018 |
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January 2, 2018 |
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September 11, 2018 |
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May 16, 2018 |
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March 20, 2018 |
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July 16, 2018 |
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HINDUSTAN CLEAN ENERGY LTD Vs. PYRAMID SPACES PVT LTD
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December 5, 2018 |
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HINDUSTAN INFRASTRUCTURE CONSTRUCTION CORPORATION LIMITED & ANR Vs. R S WOODS INTERNATIONAL & ORS
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December 13, 2018 |
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May 9, 2018 |
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April 3, 2018 |
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October 29, 2018 |
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HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. UNION OF INDIA
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September 4, 2018 |
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HINDUSTAN TIN WORKS LIMITED Vs. UNION OF INDIA & ORS
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October 8, 2018 |
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April 11, 2018 |
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August 6, 2018 |
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December 5, 2018 |
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HITACHI PAYMENT SERVICES PVT LTD Vs. STATE AND ORS
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March 23, 2018 |
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March 9, 2018 |
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August 21, 2018 |
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HLL LIFECARE LTD Vs. HAPPY LECTRICALS
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July 11, 2018 |
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HLPL GLOBAL LOGISTICS PVT LTD Vs. COMMISSIONER OF CUSTOMS (GENERAL),NEW CUSTOMS HOUSE,NEW DELHI & ANR
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January 4, 2018 |
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January 18, 2018 |
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HORLICKS LTD & ANR Vs. HEINZ INDIA PRIVATE LIMITED
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December 17, 2018 |
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HOSPITECH MANAGEMENT CONSULTANT PVT LTD Vs. DIRECTOR GENERAL MARRIED ACCOMMODATION PROJECT, MINISTRY OF DEFENCE, GOVERNMENT
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July 12, 2018 |
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April 3, 2018 |
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HOTEL LEELAVENTURE LIMITED Vs. AHLUWALIA CONTRACTS (INDIA) LIMITED
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May 15, 2018 |
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February 28, 2018 |
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HPCL- MITTAL ENERGY LIMITED Vs. ARTSON ENGINEERING LTD
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March 14, 2018 |
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July 9, 2018 |
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February 13, 2018 |
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April 5, 2018 |
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January 19, 2018 |
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HT MEDIA LIMITED Vs. MR. FAISAL MASOOD & ORS.
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May 4, 2018 |
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March 23, 2018 |
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May 30, 2018 |
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December 18, 2018 |
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HUGHES COMMUNICATION INDIA LIMITED & ORS Vs. UNION OF INDIA
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August 23, 2018 |
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HUGHES COMMUNICATIONS INDIA LTD & ORS Vs. UNION OF INDIA
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January 29, 2018 |
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HUKAM CHAND Vs. GOVT OF NCT OF DELHI AND ORS
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January 8, 2018 |
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HUKUM SINGH & ORS Vs. UNION OF INDIA & ORS
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February 15, 2018 |
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HUMA QAMAR AND ANR Vs. AUTHORIZATION COMMITTEE, SIR GANGA RAM HOSPITAL THROUGH
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April 6, 2018 |
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February 26, 2018 |
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February 21, 2018 |
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HUNTSMAN INTERNATIONAL (INDIA) PVT LTD Vs. KLEUR SPECIALITY CHEMICALS PVT LTD (ABISS TEXTILE SOULUTIONS PVT LTD) & ORS
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October 9, 2018 |
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January 9, 2018 |
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October 11, 2018 |
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June 1, 2018 |
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May 23, 2018 |
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May 23, 2018 |
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May 23, 2018 |
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May 23, 2018 |
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January 31, 2018 |
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January 31, 2018 |
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January 31, 2018 |
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January 31, 2018 |
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January 31, 2018 |
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ICICI BANK LIMITED Vs. SUNIL SHARMA
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January 31, 2018 |
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July 25, 2018 |
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June 1, 2018 |
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August 6, 2018 |
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August 6, 2018 |
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August 6, 2018 |
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August 6, 2018 |
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August 6, 2018 |
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August 6, 2018 |
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August 6, 2018 |
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August 6, 2018 |
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May 2, 2018 |
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May 2, 2018 |
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March 7, 2018 |
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March 7, 2018 |
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June 1, 2018 |
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June 1, 2018 |
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June 1, 2018 |
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October 26, 2018 |
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September 14, 2018 |
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September 14, 2018 |
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September 14, 2018 |
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September 14, 2018 |
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October 29, 2018 |
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August 29, 2018 |
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April 3, 2018 |
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April 26, 2018 |
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September 25, 2018 |
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July 4, 2018 |
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August 10, 2018 |
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August 10, 2018 |
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March 6, 2018 |
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May 4, 2018 |
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March 7, 2018 |
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July 10, 2018 |
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July 16, 2018 |
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July 17, 2018 |
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July 17, 2018 |
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ICRI RESEARCH PVT LTD Vs. BON LON SECURITIES LTD
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December 21, 2018 |
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December 21, 2018 |
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IDOL SH CHHOTTE HANUMANJI MAHARAJ & ANR Vs. UNION OF INDIA & ORS
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May 14, 2018 |
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December 21, 2018 |
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IFCI FACTORS LTD Vs. SPANCO LIMITED
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February 5, 2018 |
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IFCI LTD Vs. CEYLON BISCUIT AND OTHERS
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February 23, 2018 |
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IFFCO TOKIO GENERAL Vs. INDRA DEVI & ORS
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May 29, 2018 |
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August 1, 2018 |
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August 9, 2018 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. REKHA & ORS
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August 3, 2018 |
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May 23, 2018 |
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May 11, 2018 |
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October 4, 2018 |
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January 4, 2018 |
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April 11, 2018 |
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May 23, 2018 |
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May 23, 2018 |
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IHHR HOSPITALITY PVT LTD Vs. ANANDA RESORT
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April 6, 2018 |
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IILM ACADEMY OF HIGHER LEARNING Vs. S S MANN
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October 29, 2018 |
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October 29, 2018 |
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IILM WORLD SCHOOL Vs. S S MANN & ANR
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October 30, 2018 |
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IKECHUKWU CHUKWUBUIKEM STANLEY Vs. NARCOTIC CONTROL BUREAU
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October 30, 2018 |
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IKECHUKWU CHUKWUBUIKEM STANLEY Vs. NARCOTIC CONTROL BUREAU
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August 20, 2018 |
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IL& Vs. PASCHIMANCHAL VIDYUT VITARAN NIGAM LIMITED
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January 8, 2018 |
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IL&FS ENGINEERING & CONSTRUCTION COMPANY LIMITED Vs. PASCHIMANCHAL VIDYUT VITARAN NIGAM LIMITED
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February 8, 2018 |
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IL&FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED Vs. PASCHIMANCHAL VIDYUT VITARAN NIGAM LIMITED AND ORS.
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January 8, 2018 |
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ILYAS Vs. UNION OF INDIA AND ORS
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January 31, 2018 |
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IMAGES CONSUMER MEDIA PVT LTD Vs. HORSE SHOE RETAIL HOLDING PVT LTD
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October 4, 2018 |
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IMPRESARIO ENTERTAINMENT & HOSPITALITY PVT LTD Vs. MOCHA BLU COFFEE SHOP
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October 30, 2018 |
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IMPRESARIO ENTERTAINMENT & HOSPITALITY PVT. LTD. Vs. S & D HOSPITALITY
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January 3, 2018 |
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IMRAN Vs. STATE ( GOVT OF NCT OF DELHI)
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September 25, 2018 |
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IMV INDIA PVT LTD Vs. STRIDEWEL INTERNATIONAL
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April 18, 2018 |
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IN MATTER OF BHARTIYA ANTAR RASHTRIYA BYOPARI PRIVATE LIMITED (IN VOL. LIQN.) Vs. STATE
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August 27, 2018 |
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IN MATTER OF GE CAPITAL ASSET MANAGEMENT LTD (IN VOL LIQN ) Vs. STATE
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September 10, 2018 |
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IN MATTER OF GE INDIAN SERVICES HOLDING PRIVATE LIMITED (IN VOL LIQN) Vs. STATE
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January 5, 2018 |
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IN MATTER OF GUPTESHWAR TRANSPORT PRIVATE LTD (IN VOL LQN) Vs. STATE
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January 5, 2018 |
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IN MATTER OF PAWAN KUMAR Vs. UNION OF INDIA AND ORS
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January 19, 2018 |
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IN MATTER OF RADIANT LIFE CARE (DELHI) PVT LTD Vs. STATE
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August 27, 2018 |
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IN MATTER OF ROYAL AIRWAYS LTD (FORMERLY KNOWN AS MODILUFT LTD ) Vs. STATE
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January 11, 2018 |
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IN THE MATTER OF ASCERTIVA INDIA PRIVATE LIMITED (IN VOL.LIQN.) Vs. STATE
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August 10, 2018 |
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IN THE MATTER OF PASTOR SECURITIES LIMITED (IN VOL LIQN) Vs. STATE
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September 26, 2018 |
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IN THE MATTER OF SWISSPORT PUNJ LLOYD INDIA
PRIVAT Vs. STATE
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May 18, 2018 |
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IN THE MATTER OF WESTON ELECTRONICS LTD. Vs. STATE
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May 9, 2018 |
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September 13, 2018 |
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April 26, 2018 |
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INDER KUMAR Vs. STATE OF NCT OF DELHI & ANR
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February 26, 2018 |
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INDER MOHAN SINGH Vs. DDA
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December 7, 2018 |
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INDER PAL Vs. UNION OF INDIA
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February 2, 2018 |
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INDER SAIN DUA & ANR Vs. STATE & ANR
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July 3, 2018 |
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INDERBIR SINGH Vs. NORTH DELHI MUNICIPAL CORPORATION
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February 5, 2018 |
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INDERJEET Vs. STATE
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October 30, 2018 |
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February 15, 2018 |
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INDERJEET KAUR & ORS Vs. EKTA GULATI & ORS
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January 17, 2018 |
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January 18, 2018 |
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December 18, 2018 |
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August 13, 2018 |
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INDIA AFFORDABLE HOUSING SOLUTIONS Vs. KONARK INFRA DEVELOPERS PRIVATE LIMITED & ORS
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April 3, 2018 |
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INDIA AFFORDABLE HOUSING SOLUTIONS, (IAHS) & ANR Vs. KONARK INFRA DEVELOPERS PRIVATE LIMITED & ORS
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March 19, 2018 |
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INDIA FITNESS CONNECT PVT LTD Vs. OZONE SPA PVT LTD & ANR
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January 15, 2018 |
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INDIA FITNESS CONNECT PVT LTD Vs. OZONE SPA PVT LTD & ANR
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May 25, 2018 |
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INDIA GLYCOLS LTD AND ANR Vs. UNION OF INDIA & ORS
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December 14, 2018 |
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INDIA INFOLINE LTD & ANR Vs. DANA SINGH BISHT
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August 7, 2018 |
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INDIA OFFSET PRINTERS (P) LTD Vs. DINESH PANDEY
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May 7, 2018 |
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August 30, 2018 |
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May 4, 2018 |
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May 4, 2018 |
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December 12, 2018 |
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February 1, 2018 |
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January 31, 2018 |
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INDIAN HOTELS COMPANY LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
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May 22, 2018 |
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February 16, 2018 |
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INDIAN OIL COPORATION LTD Vs. NATIONAL COMMISSION FOR SCHEDULED TRIBES & ANR
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January 9, 2018 |
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INDIAN OIL CORPORATION LIMITED Vs. ESSAR OIL LIMITED THROUGH ITS DIRECTOR
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May 7, 2018 |
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INDIAN OIL CORPORATION LTD Vs. SPS ENGINEERING LTD
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March 14, 2018 |
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August 23, 2018 |
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INDIAN OIL CORPORATION LTD Vs. BHATIA SERVICE STATION
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July 12, 2018 |
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INDIAN OIL CORPORATION LTD Vs. LARSEN & TOUBRO LIMITED
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June 1, 2018 |
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INDIAN OPTOMETRY FEDERATION Vs. UNION OF INDIA
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January 31, 2018 |
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INDIAN OVERSEAS BANK Vs. HDFC BANK LTD & ANR
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February 26, 2018 |
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INDIAN OVERSEAS BANK Vs. UNION OF INDIA & ORS.
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January 11, 2018 |
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INDIAN OVERSEAS BANK Vs. HDFC BANK LTD AND ORS
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February 2, 2018 |
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April 5, 2018 |
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April 24, 2018 |
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September 25, 2018 |
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INDIAN RAILWAY CATERING & TOURISM CORP LTD Vs. AMBUJ HOTEL & REAL ESTATE (P) LTD
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October 12, 2018 |
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INDIAN RAILWAY CATERING & TOURISM CORPORATION LTD Vs. A K ROY
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October 16, 2018 |
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INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED Vs. MAYURI BEN M CHOTAI
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July 5, 2018 |
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May 3, 2018 |
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INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD Vs. M/S AMBUJ HOTELS AND REAL ESTATE (P) LTD
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October 15, 2018 |
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INDIAN RAILWAY WELFARE ORGANISATION Vs. CREATIVE CONSORTIUM
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July 24, 2018 |
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INDIAN STATISTICAL INSTITUTE Vs. A 2 Z CONSTRUCTIONS
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April 9, 2018 |
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INDIAN WIND POWER ASSOCIATION Vs. UNION OF INDIA THROUGH SECRETARY
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December 10, 2018 |
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INDIANHAWKS WEALTH CREATORS PVT. LTD. Vs. SHRI ANIL GUPTA & ANR.
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May 4, 2018 |
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INDIASIGN P LTD Vs. HINDUSTAN BROADCASTING CO P LTD & ANR
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July 23, 2018 |
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INDIRA BAHUGUNA AND ORS Vs. LT GOVERNOR OF DELHI
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February 2, 2018 |
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INDO ARYA CENTRAL TRANSPORT LIMITED & ORS Vs. COMMISSIONER OF INCOME TAX (TDS), DELHI -1 & ANR
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March 12, 2018 |
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INDO NABIN PROJECTS LTD Vs. POWERGRID CORPORATION OF INDIA LTD
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April 4, 2018 |
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INDOCO REMEDIES LIMITED Vs. UNION OF INDIA AND ANR
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July 26, 2018 |
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INDRA DEVI AND ORS Vs. UOI AND ORS
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February 6, 2018 |
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INDRA GUPTA Vs. DELHI DEVELOPMENT AUTHORITY AND ORS
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March 13, 2018 |
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INDRAJ @ INDER SAIN Vs. MURTI DEVI & ORS
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July 11, 2018 |
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INDRAJIT KUMAR SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ORS
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October 3, 2018 |
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INDRAPRASTHA POWER GENERATION COMPANY LTD Vs. SAVINDER KAUR
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September 4, 2018 |
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INDRAWATI & ANR Vs. STATE & ANR
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July 24, 2018 |
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INDU JAIN & ANR Vs. STATE OF NCT OF DELHI & ANR
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September 24, 2018 |
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INDU MUNSHI AND ORS Vs. UOI AND ORS
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May 23, 2018 |
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May 11, 2018 |
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INDURE PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED & ORS
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January 5, 2018 |
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INDUS TOWERS LTD Vs. SHEELA CALICOTEY
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February 8, 2018 |
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INFLOW TECHNOLOGIES PVT LTD Vs. GRAMTECH(INDIA) PVT LTD
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April 6, 2018 |
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INFO EDGE(INDIA) LTD Vs. AKASH DEEP & ORS
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January 24, 2018 |
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ING H C F PORSCHE AG Vs. PRITAM GAIN & ORS
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April 25, 2018 |
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March 23, 2018 |
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INNOVATIVE CO-OPERATIVE URBAN BANK LTD Vs. BABITA AGGARWAL; PUSHPA AGGARWAL; ANKUR AGGARWAL
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January 5, 2018 |
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INSECTICIDES (INDIA) LIMITED Vs. PARIJAT INDUSTRIES (INDIA) PVT LTD
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July 9, 2018 |
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INSPECTOR JASWANT SINGH Vs. UNION OF INDIA & ANR
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May 23, 2018 |
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INSTITUTE OF HOME ECONOMICS Vs. SH. PREM PAL
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March 1, 2018 |
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INSTITUTE OF TOWN PLANNERS, INDIA Vs. MAHENDER SINGH MEHRA
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May 22, 2018 |
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INTARVO TECHNOLOGIES LTD (PREVIOUSLY KNOWN AS RT OUTSOURCING SERVICES LTD) THR ITS DIRECTOR Vs. A R PRINTER POINT THR IS PRORIETOR
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August 23, 2018 |
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INTAS PHARMACEUTICALS LIMITED & ANR Vs. UNION OF INDIA & ANR
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September 17, 2018 |
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INTEKHAB ALI & ORS Vs. COMMISSIONER, EAST DELHI MUNICIPAL CORPORATION
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July 2, 2018 |
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INTEL CORPORATION Vs. HARPREET SINGH
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February 7, 2018 |
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INTER IKEA SYSTEMS BV Vs. ANNANYA GAUTAM & ANR
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September 28, 2018 |
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INTER IKEA SYSTEMS BV AND ANOTHER Vs. SHAM MURARI AND OTHERS
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September 7, 2018 |
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INTERARCH BUILDING PRODUCTS P LTD Vs. CAPARO ENGINEERING INDIA LTD
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September 19, 2018 |
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INTERCONTINENTAL HOTELS GROUP (INDIA) PVT LTD THRO Vs. ITS AUTHORIZED SIGNATORY, VENKATESH GOMATAM & ANR
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May 31, 2018 |
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INTERGLOBE AVIATION LIMITED & ANR. Vs. UNION OF INDIA AND ORS
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February 13, 2018 |
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INTERNATIONAL BREWERIES PVT LTD Vs. KALPANA INTERNATIONAL BREWERIES LTD
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November 26, 2018 |
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IQBAL AHMED & ORS Vs. GOVT OF NCT OF DELHI & ORS
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January 4, 2018 |
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IQBAL HUSSAIN Vs. QAISAR RAZA KHAN @ PAPPU
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July 23, 2018 |
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IQRA AND ORS Vs. C B S E AND ORS
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May 23, 2018 |
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IRB AHMEDABAD VADODARA SUPER EXPRESS TOLL WAYS PVT Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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May 11, 2018 |
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IRCON INTERNATIONAL LIMITED Vs. BABA BUILDERS
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October 1, 2018 |
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IRCON INTERNATIONAL LIMITED Vs. HINDUSTAN CONSTRUCTION CO LTD
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July 12, 2018 |
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IRCON INTERNATIONAL LIMITED Vs. PATIL RAIL INFRASTRUCTURE PVT LTD
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March 12, 2018 |
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IRCON INTERNATIONAL LTD Vs. PATIL RAIL INFRASTRUCTURE PVT LTD
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June 1, 2018 |
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IRCON INTERNATIONAL LTD Vs. C R SONS INFRA PROJECTS LTD
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December 14, 2018 |
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ISHA SHARMA & ORS Vs. STATE & ANR
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October 15, 2018 |
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ISHAN EDUCATION RESEARCH SOCIETY Vs. NATIONAL COMMISSION FOR MINORITY EDUCATION INSTITU
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May 24, 2018 |
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ISHRAT ALI Vs. GOVT OF NCT OF DELHI AND ORS
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February 19, 2018 |
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ISHTIAQ AHMAD Vs. FARZANA
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August 7, 2018 |
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ISHU AGARWAL Vs. NATIONAL TEXTILE CORPORATION LIMITED AND ORS
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April 20, 2018 |
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ISHWAR CHAND SAINI & ORS Vs. GOVT OF NCT OF DELHI & ORS
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February 13, 2018 |
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ISHWAR DAYAL KANSAL Vs. MUKESH KUMAR (DEACEASED) THR LRS
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July 3, 2018 |
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ISHWAR SAINI & ORS Vs. STATE & ANR
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July 17, 2018 |
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ISHWAR SINGH Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD & ORS
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October 9, 2018 |
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ISHWAR SINGH & ORS Vs. UNION OF INDIA & ORS
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April 17, 2018 |
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ISLAM UDDIN Vs. CAMBRIDGE SR SCHOOL & ORS
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January 29, 2018 |
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ISMAIL SHEIKH Vs. STATE OF NCT DELHI
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June 14, 2018 |
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ITC LIMITED Vs. VIKAS RASTOGI
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July 20, 2018 |
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ITC LIMITED Vs. ARORA OFFSET PRINTERS & ORS
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November 15, 2018 |
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IVS GLOBAL SERVICES PVT LTD Vs. UNION OF INDIA & ORS
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September 13, 2018 |
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J A J VASU SENA Vs. DURGABAI DESHMUKH MEMORIAL SR SEC SCHOOL & ORS
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May 7, 2018 |
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J CHAWLA Vs. VERN KUMAR DATT AND ORS
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October 12, 2018 |
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J DURAI MURUGAN Vs. UNION OF INDIA & ORS
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September 4, 2018 |
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J H JEWELLERS Vs. UMED CHINDALIYA AND ORS
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December 21, 2018 |
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J K GOYAL ESTATE DEVELOPERS PVT LTD Vs. BALWANT KAUR
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December 11, 2018 |
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J K JAIN & ANR Vs. SCINDIA POTTERIES & SERVICES LTD
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December 14, 2018 |
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May 29, 2018 |
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September 24, 2018 |
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J P JAIN Vs. MANOHAR LAL JAIN & ANR
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January 11, 2018 |
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J R SINGHAL Vs. KAMESHWAR DAS ATRI & ORS
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July 18, 2018 |
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J SEKAR Vs. UNION OF INDIA & ORS
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January 11, 2018 |
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J WALTER THOMPSON A UNIT OF HINDUSTAN THOMPSON ASSOCIATES PVT LTD Vs. GETIT INFORSERVICES PVT LTD
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January 9, 2018 |
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J.H.JEWELERS Vs. UMED CHINDALIYA & ORS
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March 6, 2018 |
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JABBAR Vs. STATE
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May 30, 2018 |
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January 8, 2018 |
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February 13, 2018 |
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November 15, 2018 |
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JADAV CHANDRA DEY Vs. MAYA BARUA & ORS
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December 14, 2018 |
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September 18, 2018 |
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JAGAN SINGH Vs. UNION OF INDIA AND ORS
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February 7, 2018 |
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JAGANNATH D PARKHI Vs. Y HARI KUMAR, IO C B I & ORS
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April 19, 2018 |
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JAGAT NARAIN SUBHARTI CHARITABLE TRUST & ANR Vs. UNION OF INDIA AND ANR
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May 28, 2018 |
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JAGAT NARAIN SUBHARTI CHARITABLE TRUST AND ANR Vs. UNION OF INDIA AND ANR
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July 19, 2018 |
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JAGBIR SINGH Vs. UNION OF INDIA & ANR
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March 12, 2018 |
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JAGBIR SINGH & ORS Vs. UNION OF INDIA & ORS
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April 17, 2018 |
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December 17, 2018 |
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JAGDISH KUMAR KOLI Vs. NATIONAL BAL BHAVAN & ANR
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March 19, 2018 |
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August 20, 2018 |
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May 15, 2018 |
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December 19, 2018 |
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April 4, 2018 |
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April 10, 2018 |
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February 15, 2018 |
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July 4, 2018 |
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August 20, 2018 |
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August 16, 2018 |
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July 17, 2018 |
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August 1, 2018 |
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August 1, 2018 |
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August 1, 2018 |
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August 1, 2018 |
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August 1, 2018 |
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July 23, 2018 |
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JAGVATI DEVI & ORS. Vs. UNION OF INDIA & ORS.
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January 31, 2018 |
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JAGVEERI & ANR Vs. UNION OF INDIA
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April 10, 2018 |
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JAI BHAGWAN Vs. GOVT OF NCT OF DELHI & ANR
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December 17, 2018 |
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March 9, 2018 |
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August 1, 2018 |
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July 27, 2018 |
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March 5, 2018 |
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October 29, 2018 |
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February 6, 2018 |
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November 13, 2018 |
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August 23, 2018 |
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May 3, 2018 |
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April 13, 2018 |
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May 18, 2018 |
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February 27, 2018 |
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November 12, 2018 |
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November 22, 2018 |
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March 20, 2018 |
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September 11, 2018 |
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March 14, 2018 |
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May 28, 2018 |
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April 5, 2018 |
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July 9, 2018 |
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March 13, 2018 |
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February 6, 2018 |
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March 22, 2018 |
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JAIN RICELAND PVT LTD Vs. SAGAR OVERSEAS
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January 17, 2018 |
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JAIN STUDIOS LTD Vs. UNION OF INDIA AND ORS
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November 26, 2018 |
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JAINAB Vs. JALALUDDIN
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January 29, 2018 |
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JAINIS DUBEY Vs. BANK OF BARODA & ANR
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July 30, 2018 |
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JAINTIA HIGHWAY PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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September 28, 2018 |
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JAINTIA HIGHWAY PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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December 11, 2018 |
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JAIPAL SINGH Vs. LAND ACQUISITION COLLECTOR (DISTRICT NORTHWEST)
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April 16, 2018 |
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JAIVEER SINGH @ JAGIRA Vs. STATE OF N.C.T. OF DELHI
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February 15, 2018 |
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JALANDHAR PANDIT Vs. DSC LIMITED
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October 1, 2018 |
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JAMEEL Vs. STATE (GOVT OF NCT OF DELHI)
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September 6, 2018 |
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September 4, 2018 |
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February 12, 2018 |
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JAMIL @ JAMIR Vs. STATE (GOVT NCT OF DELHI)
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January 19, 2018 |
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August 24, 2018 |
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March 21, 2018 |
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JANG BAHADUR PRIVATE ITI Vs. DIRECTORATE GENERAL OF TRAINING (DGT)
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July 16, 2018 |
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January 12, 2018 |
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May 7, 2018 |
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JASBIR SINGH Vs. RAJESH GOEL
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January 24, 2018 |
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JASBIR SINGH Vs. GOVT OF NCT OF DELHI AND ORS
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March 8, 2018 |
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JASBIR SINGH & ORS Vs. STATE OF DELHI
|
May 18, 2018 |
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JASBIR SINGH CHAWLA Vs. C B I
|
April 25, 2018 |
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JASCH INDUSTRIES LIMITED Vs. NEW INDIA ASSURANCE CO LTD
|
September 12, 2018 |
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JASDEEP SINGH KALSI Vs. STATE
|
December 18, 2018 |
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JASJEET SWARUP SINGH SAINI Vs. STATE (NCT OF DELHI) & ORS
|
July 19, 2018 |
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JASMEEN KAUR Vs. UNION OF INDIA AND ORS
|
July 10, 2018 |
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JASMOHAN SINGH Vs. STATE & ORS
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October 12, 2018 |
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JASPAL SINGH Vs. MOHINDER SINGH
|
March 9, 2018 |
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JASPAL SINGH BATRA Vs. STATE
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July 17, 2018 |
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JASPAL SINGH CHAUDHARY Vs. COMMISSIONER OF CUSTOM (I&G)
|
July 13, 2018 |
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JASPAL SINGH GOSAIN Vs. CBI
|
February 6, 2018 |
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JASPREET KAUR Vs. ARUN K CHATTERJEE, CHIEF PASSPORT OFFICER
|
August 8, 2018 |
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JASVINDER SINGH CHAUHAN Vs. UNION OF INDIA
|
September 11, 2018 |
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JASWANT SINGH Vs. ADDL. DIRECTOR
|
December 21, 2018 |
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JASWIN ARORA Vs. HARMEET SINGH SOOD & ORS
|
September 13, 2018 |
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JASWIN ARORA Vs. HARMEET SINGH SOOD & ORS
|
April 6, 2018 |
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JASWINDER KAUR & ANR Vs. ANIL AHUJA
|
November 16, 2018 |
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JASWINDER SINGH @ JASSA Vs. STATE
|
July 3, 2018 |
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JATIN CHADHA Vs. STATE (GOVT OF NCT OF DELHI)
|
December 13, 2018 |
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JATIN DHIMAN Vs. STATE
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March 24, 2018 |
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JATIN KUMAR & ORS Vs. STATE & ANR
|
July 27, 2018 |
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JATINDER BALI Vs. UNION OF INDIA AND ORS
|
March 23, 2018 |
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JATINDER KHANDUJA Vs. JAGDISH KHANDUJA
|
March 14, 2018 |
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JATINDER MOHAN NEGI & ORS Vs. STATE & ANR
|
December 19, 2018 |
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JATINDER NATH Vs. CHOPRA LAND DEVELOPERS & ANR
|
April 13, 2018 |
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JATINDER OBEROI Vs. RAJIV OBEROI & ORS
|
May 30, 2018 |
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JATINDER PAL SINGH Vs. HARINDER SINGH JAGGI & ANR
|
October 5, 2018 |
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JATINDER PAL SINGH DANG & ANR Vs. GUNPREET SINGH DANG & ANR
|
March 16, 2018 |
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JATINDER SINGH & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 12, 2018 |
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JAVED Vs. STATE
|
September 5, 2018 |
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JAWAHARLAL NEHRU NATIONAL YOUTH CENTRE & ORS Vs. REGISTRAR OF SOCIETIES /DCI & ANR
|
March 9, 2018 |
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JAWAHARLAL NEHRU UNIVERSITY Vs. GEETA KUMARI, PRESIDENT JNUSU & ORS.
|
July 3, 2018 |
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JAY KOCHHAR Vs. UCO BANK
|
June 1, 2018 |
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JAY KUMAR Vs. SANDEEP VIRMANI & ANR
|
August 1, 2018 |
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JAY POLYCHEM (INDIA) LTD & ORS. Vs. S.E. INVESTMENT LTD
|
May 7, 2018 |
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JAY POLYCHEM INDIA LTD & ANR Vs. ASSISTANT COMMISIONER OF INCOME TAX
|
November 26, 2018 |
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JAY PRAKASH SHARMA Vs. UNION OF INDIA & ORS
|
December 17, 2018 |
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JAY PRKASH Vs. STATE OF DELHI
|
August 14, 2018 |
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JAYA AGGARWAL Vs. INCOME TAX OFFICER
|
March 13, 2018 |
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JAYANTI PRASAD GAUTAM Vs. PRAGYA GAUTAM
|
September 19, 2018 |
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JAYASWAL NECO INDUSTRIES LTD Vs. GOYAL MG GASES PVT LTD
|
April 5, 2018 |
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JAYCON INFRASTRUCTURE LTD Vs. SOMA ENTERPRISES LTD
|
February 7, 2018 |
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JEET Vs. STATE (GOVT OF NCT) OF DELHI
|
October 5, 2018 |
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JEET SINGH MANN Vs. NATIONAL LAW UNIVERSITY DELHI AND ORS
|
May 16, 2018 |
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JEEVAN KUMAR Vs. ESTATE OFFICER, DIRECTORATE OF ESTATES
|
August 29, 2018 |
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JERAMBHAI VANMALIBHAI PATEL & ANR Vs. STATE GOVT OF NCT OF DELHI & ANR
|
February 12, 2018 |
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JET ASIA AIRWAYS LTD Vs. AIR INDIA LIMITED
|
April 4, 2018 |
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JEWELS INDIA HOTELS PRIVATE LIMITED AND ANR Vs. SURENDER BAJAJ AND ORS
|
April 6, 2018 |
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JIANGSU TRIGIANT TECHNOLOGY CO LTD Vs. SPACE TELELINK LIMITED
|
May 25, 2018 |
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JIMBLE MATHEW Vs. STATE
|
May 7, 2018 |
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JINDAL METAL CO Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-21
|
October 31, 2018 |
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JINDAL POLY FILM LTD Vs. DESIGNATED AUTHORITY & ANR
|
September 20, 2018 |
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JITENDER @ KODI & ORS Vs. STATE (GOVT OF NCT OF DELHI) &ORS
|
July 10, 2018 |
|
JITENDER BHASIN Vs. COMMISSIONER OF CUSTOMS
|
February 1, 2018 |
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JITENDER BHATI AND ORS Vs. DISTRICT AND SESSIONS JUDGE, TIS HAZARI AND ANR
|
May 18, 2018 |
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JITENDER CHAUHAN Vs. RENU CHAUHAN
|
July 18, 2018 |
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JITENDER KUMAR Vs. VIJENDER KUMAR
|
November 12, 2018 |
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JITENDER KUMAR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
February 28, 2018 |
|
JITENDER LALWANI & ORS Vs. DHIR INTERNATIONAL PVT LTD
|
October 8, 2018 |
|
JITENDER MOHAN @ JATIN Vs. STATE & ANR
|
July 10, 2018 |
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JITENDER RAJPAL & ANR Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD
|
December 17, 2018 |
|
JITENDER SINGH Vs. STATE OF NCT OF DELHI
|
August 17, 2018 |
|
JITENDER SINGH AND ORS Vs. UNION OF INDIA AND ORS
|
January 18, 2018 |
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JITENDER SINGH BHANDARI & ANR Vs. UNION OF INDIA & ORS
|
February 27, 2018 |
|
JITENDRA KUMAR JHA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 2, 2018 |
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JITENDRA KUMAR PANDEY Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
|
November 2, 2018 |
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JITENDRA KUMAR SINHA Vs. STATE (NCT) OF DELHI AND ANR
|
September 6, 2018 |
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JITENDRA KUMAR VERMA Vs. INDIAN INSTITUTE OF FOREIGN TRADE
|
May 2, 2018 |
|
JITENDRA PRASAD Vs. PADAM SINGH RANA & ORS
|
July 10, 2018 |
|
JIYA RANI @ JIYA JOSHI Vs. NARINDER KUMAR DHINGRA AND ORS
|
November 29, 2018 |
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JKM-NKC (JV) Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 14, 2018 |
|
JKM-NKC(JV) Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
July 12, 2018 |
|
JOGENDER SHARMA @ RAJU & ORS Vs. STATE & ANOTHER
|
August 21, 2018 |
|
JOGENDRI DEVI AND ORS Vs. UNION OF INDIA AND ORS
|
February 7, 2018 |
|
JOGINDER @ DANNY Vs. STATE (NCT) OF DELHI
|
December 19, 2018 |
|
JOGINDER @ MINTU Vs. STATE GOVT OF NCT OF DELHI
|
October 31, 2018 |
|
JOGINDER KAUR &ORS Vs. UNION OF INDIA
|
February 5, 2018 |
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JOGINDER SINGH BOTE & ORS Vs. NCT OF DELHI & ANR
|
August 16, 2018 |
|
JOGINDER SINGH CHOUDHARY (J S CHOUDHARY) & ANR Vs. SUKHVIR SINGH CHOUDHARY
|
July 10, 2018 |
|
JONIKA Vs. DIRECTORATE OF EDUCATION & ORS
|
May 21, 2018 |
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JOY CREATORS PVT LTD Vs. NATURES ESSENCE PVT LTD
|
September 20, 2018 |
|
JOYCE KAROUNG Vs. NARCOTICS CONTROL BUREAU
|
July 2, 2018 |
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JPC INFRASTRUCTURE AND CONSTRUCTION PVT LTD Vs. ALSTOM SYSTEMS INDIA PVT LTD
|
January 3, 2018 |
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JUBILANT SECURITIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
January 10, 2018 |
|
JUNSIK HAN Vs. STATE OF NCT OF DELHI & ANR
|
July 9, 2018 |
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JWALA DEVI ENTERPRISES P LTD Vs. FADI EL JAOUNI
|
July 23, 2018 |
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JWO BEER PAL SINGH Vs. UNION OF INDIA & ORS
|
September 12, 2018 |
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JYOTI GUPTA Vs. KEWALSONS
|
March 19, 2018 |
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JYOTI PURI Vs. PAWAN GANDHI
|
January 3, 2018 |
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JYOTI SAMAJIK SEWA SANSTHA AND ORS Vs. GOVT OF NCT OF DELHI AND ANR
|
July 18, 2018 |
|
JYOTI SINGH Vs. STATE OF NCT OF DELHI
|
May 10, 2018 |
|
JYOTIKA MAHAJAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS
|
August 29, 2018 |
|
JYOTSNA MISHRA Vs. UNION OF INDIA & ORS
|
March 19, 2018 |
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K Vs. STATE GOVT OF NCT OF DELHI & ORS
|
April 16, 2018 |
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K & CO Vs. PAAM PHARMACEUTICALS (DELHI) LTD & ORS
|
January 10, 2018 |
|
K A NAGAMANI Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION & ANR
|
November 13, 2018 |
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K B HANDA Vs. GOVT OF NCT OF DELHI & ORS
|
January 29, 2018 |
|
K D BISWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 23, 2018 |
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K D CAMPUS PVT LTD Vs. METIS EDUVENTURES PRIVATE LIMITED INDIA
|
January 22, 2018 |
|
K D COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
May 15, 2018 |
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K D SEHGAL & ORS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES & ANR
|
July 2, 2018 |
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K K CHAKRABORTY Vs. ALANKIT ASSIGNMENTS LTD
|
August 7, 2018 |
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K L JADHAV & ANR Vs. ABHISHEK KUMAR & ORS (NEW INDIA ASSURNACE CO LTD)
|
April 5, 2018 |
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K M TOMAR Vs. STATE BANK OF INDIA & ORS
|
April 10, 2018 |
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K M TOMAR Vs. STATE BANK OF INDIA & ORS
|
October 9, 2018 |
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K N AITHAL Vs. CANARA BANK AND ANR
|
April 5, 2018 |
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K R ANAND Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
July 10, 2018 |
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K R ANAND Vs. NAVAYUGA ENGINEERING CO LTD
|
November 27, 2018 |
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K S CHAUDHARY & ORS Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
|
September 27, 2018 |
|
K S CHAUHAN Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 14, 2018 |
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K S JAWATKAR Vs. CHANCELLOR JAWAHARLAL NEHRU UNIVERSITY & ORS
|
November 30, 2018 |
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K S MEHRA Vs. STATE OF NCT OF DELHI & ORS
|
July 16, 2018 |
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K S OILS LIMITED Vs. METALS AND MINERALS TRADING CORPORATION OF INDIA LIMITED (MMTC) & ANR
|
July 18, 2018 |
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K S ROADLINES AND ORS Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
January 4, 2018 |
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K. KRISHNA KURUP Vs. M/S. M.M.T.C. LTD.
|
July 2, 2018 |
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KAILASH AGGARWAL & ANR Vs. CHANDAN & ANR
|
March 7, 2018 |
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KAILASH CHAND JAIN Vs. STATE OF NCT OF DELHI
|
April 10, 2018 |
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KAILASH GAHLOT Vs. ELECTION COMMISSION OF INDIA (DELHI)(D.B.)
|
March 23, 2018 |
|
KAILASH KUMARI & ANR Vs. SHAKUNTLA
|
February 2, 2018 |
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KAILASH RIBBON FACTORY LTD Vs. VINOD PANDEY
|
April 3, 2018 |
|
KALAM @ KALAMUDDIN Vs. DINESH & ORS
|
October 5, 2018 |
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KALEWAR MUKHIYAR Vs. PUNJAB NATIONAL BANK AND ORS
|
February 21, 2018 |
|
KALI CHARAN Vs. STATE
|
February 12, 2018 |
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KALIKA & ANR Vs. UNION OF INDIA
|
May 30, 2018 |
|
KALIM SHEIKH Vs. STATE
|
May 10, 2018 |
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KALKA PUBLIC SCHOOL Vs. N B TIWARI & ORS
|
May 24, 2018 |
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KALKA PUBLIC SCHOOL Vs. HONBLE L.G. OF DELHI
|
May 7, 2018 |
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KALPANA & ANR Vs. MAYA DEVI SHARMA & ANR
|
February 27, 2018 |
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KALPANA BALUPURI BUTTA Vs. PRITENDRA KUMAR BUTTA
|
July 27, 2018 |
|
KALU @ RAJVIR @ RINKU Vs. STATE
|
May 9, 2018 |
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KALU PRASAD Vs. DELHI TRANSPORT CORPORATION
|
May 9, 2018 |
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KAMA AYURVEDA PRIVATE LIMITED Vs. RWL HEALTHWORLD LTD & ORS
|
November 22, 2018 |
|
KAMAL Vs. STATE (NCT OF DELHI)
|
September 12, 2018 |
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KAMAL Vs. STATE (GNCT) OF DELHI
|
February 17, 2018 |
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KAMAL JEET Vs. SNEH LATA CHATURVEDI (DECEASED THROUGH HER LR BABI
|
May 11, 2018 |
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KAMAL JINDAL Vs. SUSHIL KUMAR AGGARWAL & ANR.
|
February 2, 2018 |
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KAMAL KANT BANSAL &ANR Vs. UNION OF INDIA
|
February 5, 2018 |
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KAMAL KAPOOR AND ORS Vs. KULVINDER KAUR CHATWAL & ANR
|
January 10, 2018 |
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KAMAL KARMAKAR WALLDORF INTEGRATION SOLUTIONS LIMITED Vs. S CHAND AND COMPANY LIMITED & ORS
|
September 25, 2018 |
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KAMAL KASHYAP & ORS Vs. STATE OF NCT OF DELHI & ORS
|
July 9, 2018 |
|
KAMAL KUMAR Vs. STATE
|
July 2, 2018 |
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KAMAL KUMAR JAIN &ANR Vs. UNION OF INDIA
|
January 17, 2018 |
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KAMAL NAYAN Vs. STATE
|
August 27, 2018 |
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KAMAL RASTOGI & ORS Vs. EXCEL CROP CARE LTD & ANR
|
October 31, 2018 |
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KAMAL SEHGAL Vs. COMMISSIONER OF CUSTOMS (GENERAL)
|
April 16, 2018 |
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KAMALA CHAMOLI & ANR Vs. PRE PRESS MACHINERY & SERVICES PVT LTD
|
January 8, 2018 |
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KAMALUDDIN KHAN Vs. STATE OF DELHI
|
March 5, 2018 |
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KAMINI KASHYAP THR HER FATHER Vs. STATE OF NCT OF DELHI & ORS
|
January 15, 2018 |
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KAMLA Vs. CHARAN SINGH SHARMA & ORS
|
October 30, 2018 |
|
KAMLA Vs. SANTOSH DEVI & ORS
|
July 4, 2018 |
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KAMLA & ORS Vs. UNION OF INDIA
|
May 14, 2018 |
|
KAMLA DEVI Vs. STATE
|
February 2, 2018 |
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KAMLA SAHOO Vs. GOVT OF NCT OF DELHI & ANR
|
April 26, 2018 |
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KAMLA SHARMA Vs. RAHUL GUPTA
|
August 29, 2018 |
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KAMLESH Vs. GOVT OF NCT OF DELHI AND ORS
|
January 30, 2018 |
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KAMLESH KUMAR Vs. RAVI KUMAR
|
January 29, 2018 |
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KAMLESH KUMAR MAGNANI Vs. STATE (GOVT OF NCT OF DELHI)
|
April 12, 2018 |
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KAMLESH KUMAR TIWARI Vs. KAMINI TIWARI
|
February 7, 2018 |
|
KAMLESH KUMARI Vs. USHA RANI
|
May 17, 2018 |
|
KAMLESH KUMARI & ANR Vs. SANDHYA EDUCATION SOCIETY & ORS
|
April 2, 2018 |
|
KAMLESH SHARMA Vs. UOI
|
November 15, 2018 |
|
KANCHAN & ANR Vs. HARDAYAL
|
May 8, 2018 |
|
KANCHI TAMANG Vs. STATE OF G N C T OF DELHI
|
September 24, 2018 |
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KANGARO INDIA PVT LTD Vs. GOVT OF NCT OF DELHI & ANR
|
January 2, 2018 |
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KANGRA CO OPERATIVE BANK LTD Vs. SEEMA SHARMA
|
April 27, 2018 |
|
KANGRA CO-OPERATIVE BANK LTD Vs. SEEMA SHARMA
|
January 17, 2018 |
|
KANHAIYA LAL & ORS Vs. MULI DEVI (DECEASED) THR HER LRS & ORS
|
October 15, 2018 |
|
KANHIYA LAL Vs. ARUN TOMAR
|
October 1, 2018 |
|
KANHYA LAL Vs. ESTATE OFFICER, DIRECTORATE OF ESTATE & ANR
|
September 25, 2018 |
|
KANIKA GANDOTRA Vs. GOVT OF NCT OF DELHI
|
January 23, 2018 |
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KANNU ADITYA INDIA LTD Vs. STATE BANK OF INDIA
|
October 26, 2018 |
|
KANTA MALHOTRA Vs. STATE & ORS
|
July 20, 2018 |
|
KANTA SHARMA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ANR
|
October 16, 2018 |
|
KANWAL CHAUDHARY Vs. BIRENDER CHAUDHARY
|
May 7, 2018 |
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KANWAL SINGH Vs. UNION OF INDIA & ORS
|
February 22, 2018 |
|
KANWALJEET SINGH Vs. UNION OF INDIA & ORS
|
November 16, 2018 |
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KANWALJIT SINGH LUTHRA & ANR Vs. STATE NCT OF DELHI & ORS
|
July 18, 2018 |
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KANWAR SINGH (SINCE DECEASED) THROUGH LRS Vs. S L JAIN & ORS
|
September 24, 2018 |
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KANWAR SINGH YADAV Vs. UNION OF INDIA & ORS
|
January 30, 2018 |
|
KAPIL GAUR @ KAPIL & ANR Vs. DINESH KUMAR SHARMA & ANR
|
August 24, 2018 |
|
KAPIL KUMAR BERI Vs. STATE OF DELHI (N C T OF DELHI)
|
December 19, 2018 |
|
KAPTAN SINGH Vs. UNION OF INDIA & ORS
|
April 12, 2018 |
|
KARAM CHAND (NOW DECEASED) Vs. UNION OF INDIA & ANR
|
May 2, 2018 |
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KARAM SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
August 31, 2018 |
|
KARAMVEER @ SONU Vs. STATE GOVT. OF NCT OF DELHI
|
January 10, 2018 |
|
KARAN LUTHRA Vs. SH M K SUBBA
|
May 24, 2018 |
|
KARAN LUTHRA Vs. INCOME TAX OFFICER (ITO)
|
September 14, 2018 |
|
KARAN MEHTA & ORS Vs. STATE (NCT OF DELHI) & ORS
|
August 2, 2018 |
|
KARAN SHARMA Vs. UNION OF INDIA
|
February 2, 2018 |
|
KARAN SINGH Vs. N C T OF DELHI
|
April 13, 2018 |
|
KARAN TALWAR Vs. STATE (NCT OF DELH) & ANR
|
October 15, 2018 |
|
KARN GUPTA Vs. UNION OF INDIA & ANR
|
May 23, 2018 |
|
KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LTD Vs. S L ASSOCIATES PVT LTD
|
July 16, 2018 |
|
KARTAR SINGH Vs. STATE (GNCT OF DELHI)
|
October 31, 2018 |
|
KARTAR SINGH & ORS Vs. UNION OF INDIA & ORS
|
December 19, 2018 |
|
KARTI P CHIDAMBRAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 23, 2018 |
|
KARTIK SOLANKI Vs. STATE
|
February 5, 2018 |
|
KARU PASWAN Vs. CHANDRAVATI & ORS
|
October 29, 2018 |
|
KARUNA SINGH Vs. STATE & ANR
|
August 31, 2018 |
|
KASHA ELIZABETH VANDE Vs. MINISTRY OF HOME AFFAIRS AND ORS
|
July 18, 2018 |
|
KASHISH AUJLA Vs. STATE GOVT OF NCT OF DELHI
|
April 25, 2018 |
|
KASHMIRI LAL GARG Vs. STATE & ANR
|
October 11, 2018 |
|
KASIF Vs. STATE NCT OF DELHI
|
July 10, 2018 |
|
KATYAYINI PAPER MILLS PVT LTD Vs. DIRECTORATE GENERAL OF SUPPLIES & DISPOSAL & ANR
|
April 25, 2018 |
|
KAUMESH RANA Vs. STATE THORUGH CENTRAL BUREAU OF INVESTIGATION DELHI
|
August 3, 2018 |
|
KAUSAR IRAM; RASHIDA KHATOON & ORS Vs. GOVERNMENT OF INDIA & ORS
|
January 3, 2018 |
|
KAUSHALYA DEVI (DECEASED) THROUGH LEGAL REPRESENTATIVES Vs. COMMISSIONER OF INCOME TAX
|
April 20, 2018 |
|
KAUSHALYA SAINI Vs. MANAGEMENT OF DR BHIM RAO AMBEDKAR ADARSH VIDYALAYA AND ORS
|
April 19, 2018 |
|
KAUSHALYA SHARMA Vs. KIRAN DEVI & ORS
|
June 1, 2018 |
|
KAUSHALYA YADAV Vs. UNION OF INDIA AND ORS.
|
May 21, 2018 |
|
KAUSHLYA MADAN & ANR Vs. DELHI DEVELOPMENT AUTHORITY
|
May 23, 2018 |
|
KAVITA Vs. STATE (GNCT DELHI)
|
October 5, 2018 |
|
KAVITA Vs. INDIAN OIL CORPORATION LIMITED AND ANR.
|
August 14, 2018 |
|
KAVYA PAL CHAUDHARY Vs. GOVT OF NCT OF DELHI
|
April 19, 2018 |
|
KAY INTERNATIONAL Vs. KAY INTERNATIONAL
|
December 3, 2018 |
|
KEHAR SINGH SAINI Vs. AMAR SINGH
|
August 9, 2018 |
|
KELA DEVI &ORS Vs. UNION OF INDIA AND ORS
|
January 18, 2018 |
|
KELLOGG COMPANY Vs. POPS FOOD PRODUCTS (P) LTD
|
January 5, 2018 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. PRAVEEN KUMAR
|
January 18, 2018 |
|
KENZO SA Vs. SMART COLLECTION & ORS
|
July 25, 2018 |
|
KESHAV GOEL & ANR Vs. SUCHINTA SAHNI & ORS
|
August 27, 2018 |
|
KESHAW DIWAKAR Vs. CHAIRMAN, STAFF SELECTION COMMISSION & ANR
|
October 16, 2018 |
|
KETAN Vs. UNION OF INDIA & ORS
|
March 22, 2018 |
|
KEVIN C.C. WONG Vs. THE DELHI UNIVERSITY
|
March 1, 2018 |
|
KGA INVESTMENTS Vs. UNION OF INDIA AND ORS
|
November 20, 2018 |
|
KHALEEL RAHIM Vs. UNION OF INDIA AND ORS
|
May 18, 2018 |
|
KHALIFA CHAIN SUKH Vs. AJIT SINGH
|
April 10, 2018 |
|
KHATEMA FIBRES LIMITED Vs. KCL LIMITED
|
January 12, 2018 |
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KHEM CHAND (NOW DECEASED) Vs. DIWAN SINGH & ORS.
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September 5, 2018 |
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KHURSHID Vs. STATE
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September 13, 2018 |
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KHURSHIDA PARVEEN Vs. SOUTH DELHI MUNICIPAL CORPORATION
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February 19, 2018 |
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KHUSHAL SINGH CHAUHAN @ VISHAL Vs. STATE (GOVT OF NCT OF DELHI)
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March 7, 2018 |
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KHUSHI RAM BEHARI LAL Vs. WHITEFIELDS INTERNATIONAL PVT LTD & ANR
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April 11, 2018 |
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KIC FOOD PRODUCTS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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September 27, 2018 |
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KIDS COLLECTIONS Vs. SHRISHTI COLLECTION
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November 12, 2018 |
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KINUANI FEZA JOHNSON Vs. DRI
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September 17, 2018 |
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KIRAN @ BABLI Vs. STATE
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August 8, 2018 |
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KIRAN BHANDARI Vs. O P ABROL CLINIC
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December 18, 2018 |
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KIRAN GUPTA & ORS Vs. UNION OF INDIA & ANR
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February 27, 2018 |
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KIRAN INFRA ENGINEERS LIMITED Vs. NORTHERN RAILWAYS
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November 29, 2018 |
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KIRAN KUMAR ANAND Vs. LT GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI & ORS
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March 6, 2018 |
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KIRAN LOHIA Vs. THE STATE GOVT OF NCT OF DELHI & ORS
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May 1, 2018 |
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KIRAN SHOES MANUFACTURERS Vs. MARUTI FOOTWEAR COMPANY
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March 13, 2018 |
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KIRAN VALVES PRIVATE LIMITED Vs. DLEHI DEVELOPMENT AUTHORITY & ORS
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December 17, 2018 |
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KIRANJOT SINGH Vs. DIRECTORATE OF EDUCATION & ANR
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September 24, 2018 |
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KIRANJOT SINGH Vs. DIRECTORATE OF EDUCATION & ANR
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May 29, 2018 |
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KIRPAL SINGH Vs. HARYANA ROADWAYS
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September 5, 2018 |
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KIRTI KHANDELWAL Vs. GOVT OF NCT OF DELHI AND ORS
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February 16, 2018 |
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KIRTI KUMAR @ NIKHIL Vs. STATE NCT OF DELHI
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March 7, 2018 |
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KISHAN DUBEY Vs. MUKESH GUPTA
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August 7, 2018 |
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KISHAN LAL Vs. RK ASSOCIATES AND ANR
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April 16, 2018 |
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KISHAN LAL Vs. STATE GOVT. OF N.C.T. OF DELHI
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February 1, 2018 |
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KISHAN PAL Vs. STATE GOVT OF NCT OF DELHI
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June 15, 2018 |
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KISHAN VISHWAKARMA & TWO OTHERS Vs. GULSHAN ENGINEERING WORKS THROUGH ITS PARTNERS MEHARUNISHA AND VILAL HAJI
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April 20, 2018 |
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KISHORE CHAND JOSHI Vs. STATE
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November 12, 2018 |
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KISHORE KUMAR Vs. HIGH COURT OF DELHI
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October 29, 2018 |
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KISMAT SINGH Vs. PIARIYA DEVI & ORS
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September 27, 2018 |
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KLA CONSTRUCTION TECHNOLOGIES PVT LTD Vs. CHADHA SUGAR AND INDUSTRIES PVT LTD AND ANOTHER
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July 30, 2018 |
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KLINTOZ PHARMACEUTICALS PVT LTD Vs. RAVINDER SHANKAR MATHUR
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September 19, 2018 |
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KOLAHAI INFOTECH PVT LTD Vs. INCOME TAX OFFICER
|
October 23, 2018 |
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KOMAL & ORS Vs. PANCHI DEVI
|
February 13, 2018 |
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KOMANSU ELECTORNICS PVT LTD Vs. GADSEC SOLUTIONS
|
January 22, 2018 |
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KONINKLIJKE PHILIPS ELECTRONICS N V Vs. RAJESH BANSAL, SOLE PROPRIETOR, MANGLAM TECHNOLOGY
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July 12, 2018 |
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KONKA GROUP COMPANY LTD Vs. A2VP DISTRIBUTORS & ANR
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January 31, 2018 |
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KOPASTIN HOLDINGS LIMITED Vs. UDAY BAHADUR AND ANR
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August 2, 2018 |
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KOTAK MAHINDRA BANK Vs. S NAGABHUSHAN & ORS
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January 24, 2018 |
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KPC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA AND ANR
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May 21, 2018 |
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KRBL LIMITED Vs. P K OVERSEAS PVT LTD
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March 1, 2018 |
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KRIPA SHANKER Vs. CENTRE INFORMATION COMMISSION
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January 9, 2018 |
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KRISHAN Vs. MANAGER CANARA BANK AND ORS
|
May 7, 2018 |
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KRISHAN Vs. UNION OF INDIA & ORS
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April 17, 2018 |
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KRISHAN @ KRISHAN PAL TANWAR Vs. ROHTAS KUMAR VERMA
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September 17, 2018 |
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KRISHAN BIDHURI Vs. NARENDER KUMAR
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March 21, 2018 |
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KRISHAN GOPAL Vs. PRAHLAD KUMAR
|
August 16, 2018 |
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KRISHAN GOPAL BAKSHI Vs. DELHI DEVELOPMENT AUTHORITY
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April 3, 2018 |
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KRISHAN KANT PANDEY Vs. STATE
|
April 4, 2018 |
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KRISHAN KHOKAR Vs. CBI
|
December 17, 2018 |
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KRISHAN KUMAR Vs. STATE & ANR
|
October 26, 2018 |
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KRISHAN KUMAR @ KISHAN GUPTA Vs. STATE
|
March 12, 2018 |
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KRISHAN KUMAR AND ORS Vs. REGISTRAR OF COMPANIES, NCT OF DELHI AND HARYANA AND ANR
|
February 21, 2018 |
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KRISHAN KUMAR RATHI Vs. STATE
|
November 15, 2018 |
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KRISHAN KUMAR SETHI PROPRIETER OF SETHI AUTO CENTRE Vs. COMMISSIONER OF INCOME TAX-XX & ANR
|
March 14, 2018 |
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KRISHAN KUMAR WADHWA & ORS Vs. ARJUN SOM DUTT & ORS
|
February 22, 2018 |
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KRISHAN LAL Vs. LAND & DEVELOPMENT OFFICE, MINISTRY OF URBAN DEVELOPMENT GOVERNMENT OF INDIA & ANR
|
September 12, 2018 |
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KRISHAN LAL ARORA & ANR Vs. LAND ACQUISITION COLLECTOR (SOUTH-EAST) & ORS
|
July 20, 2018 |
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KRISHAN SHARMA Vs. GOVT OF NCT OF DELHI AND ORS
|
January 8, 2018 |
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KRISHAN SINGH Vs. GOVT OF NCT OF DELHI AND OTHERS
|
January 29, 2018 |
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KRISHNA BHOJ & ANR Vs. STATE (NCT OF DELHI)
|
August 29, 2018 |
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KRISHNA DEVI Vs. KARTAR SINGH BIDHURI
|
July 12, 2018 |
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KRISHNA GUPTA Vs. VIPIN KUMAR & ANR
|
October 4, 2018 |
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KRISHNA KHANDELWAL Vs. UNION OF INDIA AND ORS
|
January 9, 2018 |
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KRR INFRA PROJECTS PVT LTD Vs. UNION OF INDIA
|
May 28, 2018 |
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KRR INFRA PROJECTS PVT LTD Vs. UNION OF INDIA
|
March 12, 2018 |
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KRR INFRA PROJECTS PVT LTD Vs. UNION OF INDIA
|
October 29, 2018 |
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KRYPTON HEIGHTS BUILDERS & INFRASTRUCTURE Vs. SUN CONTROL SYSTEMS
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April 24, 2018 |
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KUBER NATH SRIVASTAVA Vs. PREET PAL SINGH
|
February 1, 2018 |
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KUHU PANDYA & ANR Vs. STATE NCT OF DELHI & ORS
|
August 24, 2018 |
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KULACHI HANSRAJ MODEL SCHOOL & ANR Vs. HARI OM SHARMA & ANR
|
July 12, 2018 |
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KULAMANI BISWAL Vs. UNION OF INDIA AND ANR
|
October 31, 2018 |
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KULDEEP Vs. UNION OF INDIA & ANR
|
January 4, 2018 |
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KULDEEP & ORS Vs. DELHI DEVELOPMENT AUTHORITY AND ORS
|
August 27, 2018 |
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KULDEEP & ORS Vs. STATE (NCT OF DELHI)& ANR
|
July 6, 2018 |
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KULDEEP @KANNU & ORS Vs. STATE NCT OF DELHI & ANR
|
October 16, 2018 |
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KULDEEP KUMAR Vs. STATE (NCT) OF DELHI
|
April 13, 2018 |
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KULDEEP SHARMA & ORS Vs. SURINDER KUMAR & ORS
|
May 14, 2018 |
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KULDEEP SINGH Vs. UNION OF INDIA AND ORS
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September 28, 2018 |
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KULDEEP SINGH Vs. KHAZANCHI PRASAD
|
July 19, 2018 |
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KULDEEP SINGH Vs. SANJAY AGGARWAL
|
April 13, 2018 |
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KULDEEP SINGH NEGI & ORS Vs. STATE (NCT OF DELHI) & ANR
|
September 11, 2018 |
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KULJIT SINGH & ORS Vs. GOVT OF N C T OF DELHI & ORS
|
December 4, 2018 |
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KULPREET KAUR Vs. DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
August 27, 2018 |
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KULRANJAN TOPPO SUNIL DWIVEDI Vs. TATA POWER DELHI DISTRIBUTION LTD
|
May 4, 2018 |
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KULSHRESHTHRA DHINGRA Vs. DEEPA DHINGRA
|
March 8, 2018 |
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KULWANT SINGH & ANR Vs. GURDEEP SINGH & ORS
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April 20, 2018 |
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KULWINDER Vs. STATE OF NCT OF DELHI & ORS
|
August 24, 2018 |
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KULWINDER SINGH AND ANR. Vs. STATE OF NCT & ANR.
|
August 10, 2018 |
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KUMAR INDUSTRIES Vs. SURESH KUMAR MITTAL
|
October 10, 2018 |
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KUMARI SEEMA Vs. PREM PRAKASH DUBEY & ORS
|
August 27, 2018 |
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KUNAL Vs. STATE
|
December 13, 2018 |
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KUNAL & ORS Vs. NAVAL PUBLIC SCHOOL & ANR
|
January 4, 2018 |
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KUNDAN RAM @ KUNDAN SINGH Vs. LAND ACQUISITION COLLECTOR / A D M & ORS
|
February 13, 2018 |
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KUNNA DEVI Vs. STATE (NCT OF DELHI) & ANR
|
July 9, 2018 |
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KUSH KALRA Vs. UNION OF INDIA & ANR
|
January 5, 2018 |
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KUSHAL INFRAPROJECT INDUSTRIES (INDIA) LTD Vs. UMED SINGH & ORS
|
December 14, 2018 |
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KUSUM Vs. GURCHARAN SINGH
|
November 15, 2018 |
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KUSUM LATA Vs. UNIVERSITY OF DELHI
|
January 19, 2018 |
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KUSUM SINGH Vs. UNION OF INDIA AND ANR.
|
August 28, 2018 |
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KVS CARGO Vs. COMMISSIONER OF CUSTOMS (GENERAL) NEW CUSTOMS HOUSE NEW DELHI
|
October 9, 2018 |
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L & T HYDROCARBON ENGINEERING LTD Vs. OIL AND NATURAL GAS CORPORATION LTD & ANR
|
May 25, 2018 |
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L G ELECTRONICS INDIA (P) LTD Vs. DINESH KALRA
|
March 19, 2018 |
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L R VISHWANATH Vs. STATE ( NCT OF DELHI) & ORS
|
July 5, 2018 |
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L T OVERSEAS, NORTH AMERICA Vs. SACHDEVA AND SONS INDUSTRIES PVT LTD
|
July 16, 2018 |
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L&T SUCG JV CC27 DELHI Vs. DELHI METRO RAIL CORPORATION LIMITED
|
May 31, 2018 |
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L&T-SUCG JV CC27 DELHI Vs. DELHI METRO RAIL CORPORATION LIMITED.
|
March 20, 2018 |
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LACHMAN SINGH Vs. BIRENDER PRASAD
|
January 24, 2018 |
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LACOSTE &ANR Vs. AMAN JAIN
|
February 1, 2018 |
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LAJJA WATI (DECEASED) THROUGH LRS & ORS Vs. DAYA NAND & ORS
|
September 18, 2018 |
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LAKHAN SINGH @ VICKY Vs. KAUSHAL KUMAR
|
March 7, 2018 |
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LAKHVINDER KAUR Vs. SAUMYA GUPTA & ORS
|
May 2, 2018 |
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LAKSHMI ENERGY AND FOODS LTD Vs. RESERVE BANK OF INDIA AND ORS
|
September 24, 2018 |
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LAKSHMI MAHA VIDYALYA Vs. DELHI DEVELOPMENT AUTHORITY
|
December 13, 2018 |
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LAL CHAND Vs. DIRECTORATEGENERAL OF CRPF
|
January 12, 2018 |
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LAL MAHAL LIMITED Vs. ABDUL GHAFFAR
|
April 26, 2018 |
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LALA RAM AND ANR Vs. GOVT OF NCT OF DELHI AND ORS
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January 23, 2018 |
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LALA RAM DAGAR Vs. JP BASANT CONTINENTAL
|
February 16, 2018 |
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LALAN RAI Vs. UNION OF INDIA AND ANR.
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April 4, 2018 |
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LALIT DUTT SHARMA Vs. LOKESH JASORIA
|
July 13, 2018 |
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LALIT KAPUR Vs. UNION OF INDIA AND ANR
|
July 16, 2018 |
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LALIT KHANDUJA Vs. STATE
|
August 2, 2018 |
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LALIT KUMAR Vs. DEPARTMENT FOR WELFARE OF SC/ST/OBC/MINORITIES & ORS
|
March 8, 2018 |
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LALIT KUMAR Vs. GOVT OF NCT OF DELHI
|
April 24, 2018 |
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LALIT KUMAR Vs. EAST DELHI MUNICIPAL CORPORATION & ORS
|
January 15, 2018 |
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LALIT KUMAR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS
|
January 8, 2018 |
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LALIT KUMAR Vs. UNION OF INDIA AND ORS
|
March 20, 2018 |
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LALIT KUMAR & ORS Vs. GOVERNMENT OF NCT OF DELHI
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May 2, 2018 |
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LALIT KUMAR & ORS Vs. STATE (NCT OF DELHI)& ANR
|
November 29, 2018 |
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LALIT KUMAR YADAV Vs. UNION OF INDIA & ANR
|
March 13, 2018 |
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LALIT MOHAN Vs. STATE AND ANR
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December 18, 2018 |
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LALIT NARAYAN Vs. UNION OF INDIA & ANR
|
August 6, 2018 |
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LALIT PURI Vs. SANJAY PURI
|
March 15, 2018 |
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LALIT SINGH Vs. STATE OF NCT OF DELHI
|
July 26, 2018 |
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LALIT SINGH NEGI Vs. STATE
|
April 17, 2018 |
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LALIT SURI THR. LRS JYOTSNA SURI Vs. COMMISSIONER OF WEALTH TAX DELHI
|
January 30, 2018 |
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LALIT TANWAR & ANR Vs. UNION OF INDIA & ANR
|
January 8, 2018 |
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LALIT TYAGI Vs. ARVIND TYAGI
|
January 24, 2018 |
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LALITA Vs. STATE & ANR.
|
August 21, 2018 |
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LALLY AUTOMOBILES PVT LTD Vs. COMMISSIONER (ADJUDICATION), CENTRAL EXCISE
|
July 25, 2018 |
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LALTA PRASAD Vs. JEEVAN LAL
|
September 24, 2018 |
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LALWATI & ORS Vs. D D A (DELHI DEVELOPMENT AUTHORITY) & ANR
|
May 11, 2018 |
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LANCERS CONVENT SENIOR SECONDARY SCHOOL Vs. JAI PRAKASH
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March 1, 2018 |
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LAND & DEVELOPMENT OFFICE Vs. LACHAMI NARAIN HUF & ORS
|
July 11, 2018 |
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LAND &BUILDING DEPARTMENT Vs. PREM CHAND
|
February 8, 2018 |
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LARSEN & TOUBRO LIMITED Vs. RAIL VIKAS NIGAM LIMITED
|
May 10, 2018 |
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LARSEN & TOUBRO LTD Vs. INDIAN OIL CORPORATION LTD
|
September 28, 2018 |
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LARSEN AND TOUBRO LTD Vs. DELHI METRO RAIL CORPORATION LTD & ANR
|
November 30, 2018 |
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LARSEN AND TOUBRO LTD. Vs. DELHI METRO RAIL CORPORATION LTD. AND ANR.
|
August 16, 2018 |
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LATA RANA AND OTHERS Vs. D.A.V. PUBLIC SCHOOL AND OTHERS
|
September 6, 2018 |
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LATE RANJIT SINGH THR LRS & ORS Vs. KARAN SINGH & ANR
|
October 15, 2018 |
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LATE SH DINESH KUMAR JAIN (THROUGH LEGAL HEIR SH ANKIT JAIN) Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, NEW DELHI
|
August 8, 2018 |
|
LATIF @ DALLU Vs. STATE
|
May 7, 2018 |
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LAXMAN PUBLIC SCHOOL SOCIETY (REGD) & ORS Vs. RICHA ARORA & ANR
|
October 10, 2018 |
|
LAXMI & ANR. Vs. NEW DELHI INSTITUTE OF MANAGEMENT & ORS.
|
November 3, 2018 |
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LAXMI ARCHON (P) LTD Vs. ADM SOUTH WEST
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January 15, 2018 |
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LAXMI DASS Vs. P P SINGH & ORS
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May 31, 2018 |
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LAXMI JUNEJA & ORS Vs. LAKSHMI JUNEJA & ORS
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April 6, 2018 |
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LAXMI KANT RAI Vs. SHIV PRASAD RAI & ORS
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November 28, 2018 |
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LAXMI MEMORIAL PUBLIC SCHOOL Vs. SURESCH CHAND GUPTA AND ANR
|
August 16, 2018 |
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LAXMI NARAYAN AND ORS Vs. LT GOVERNOR OF DELHI AND ORS
|
December 18, 2018 |
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LAXMI NARAYAN BUILDERS & SUPPLIERS Vs. GANPATI BUILDTECH PVT LTD
|
October 30, 2018 |
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LAXMI NARAYAN SONI Vs. SUDHA GUPTA & ORS
|
May 1, 2018 |
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LAXMI PUBLIC SCHOOL AND ANR Vs. NUPUR MAHAJAN AND ANR
|
April 24, 2018 |
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LDK SOLAR HI-TECH(SUZUHOU) CO LTD Vs. HINDUSTAN CLEANENERGY LIMITED (FORMERLY MOSER BEAR CLEAN ENERGY LIMITED)
|
July 4, 2018 |
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LEE PHARMA LTD Vs. UNION OF INDIA & ORS
|
February 19, 2018 |
|
LEENA ROY CHAUDHARY & ORS Vs. STATE & ANR
|
July 30, 2018 |
|
LEKH RAM & ANR Vs. STATE OF DELHI
|
March 23, 2018 |
|
LENS COM, INC Vs. JU J FRIEND INTERNATIONAL
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January 24, 2018 |
|
LESLIE K DAVID Vs. CENTRE FOR DEVELOPMENT OF TELEMATICS
|
February 20, 2018 |
|
LEVI STRAUSS & CO Vs. RAJESH AGARWAL
|
January 3, 2018 |
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LEYSLIENER ZANDILE LUTHULI Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
November 27, 2018 |
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LG CORP & ORS Vs. RAJESH GUPTA & ORS.
|
February 8, 2018 |
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LIBERTY VIDEOCON GEN INS CO LTD Vs. GUDDI DEVI & ORS
|
April 4, 2018 |
|
LIC OF INDIA Vs. AJEET KUMAR
|
October 9, 2018 |
|
LIFELONG MEDIATECH PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
May 3, 2018 |
|
LIFESTAR PHARMA PVT LTD Vs. GO-ISH REMEDIES LTD OF BADDI
|
September 17, 2018 |
|
LILA NISHA Vs. MINISTRY OF HOME AFFAIRS AND ORS
|
September 17, 2018 |
|
LILADHAR RAMCHANDANI & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
August 9, 2018 |
|
LINK ENGINEERS PVT LTD Vs. POWER MACHINES (INDIA) LTD
|
January 10, 2018 |
|
LIPI BISWAS SEN Vs. REGISTRAR, JAWAHARLAL NEHRU UNIVERSITY AND ANR
|
May 2, 2018 |
|
LITTLE MILLENNIUM EDUCATION PVT LTD Vs. MONICA LALCHAND VASWANI & ANR
|
July 26, 2018 |
|
LIUGONG INDIA PVT LTD Vs. YOGRAJ INFRASTRUCTURE LTD
|
February 8, 2018 |
|
LIUGONG INDIA PVT LTD Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
|
April 3, 2018 |
|
LIVING MEDIA INDIA LIMITED & ANR Vs. MANDEEP KAUR & ANR.
|
November 16, 2018 |
|
LK (PROSECUTRIX) Vs. STATE OF DELHI NCT & ANR
|
October 25, 2018 |
|
LOK NAYAK HOSPITAL Vs. PREMA
|
August 6, 2018 |
|
LOKENDRA GEHLOT Vs. UNION OF INDIA AND ORS
|
April 9, 2018 |
|
LOKESH BHARTI Vs. HARISH CHANDER ( DECEASED) THROUGH HIS LRS & ORS
|
July 20, 2018 |
|
LOKESH GUPTA & ORS Vs. SUKESH CHAND GUPTA
|
August 21, 2018 |
|
LOKESH KHATTAR; DEEPAK KHATTAR Vs. STATE OF NCT OF DELHI
|
January 4, 2018 |
|
LOKESH KUMAR MEENA Vs. UNION OF INDIA & ORS
|
April 25, 2018 |
|
LOKESH KUMAR MEENA Vs. UNION OF INDIA & ORS
|
April 24, 2018 |
|
LOKNATH PRASAD GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2018 |
|
LORD BUDDHA EDUCATIONAL SOCIETY & ANR Vs. UNION OF INDIA & ANR
|
August 1, 2018 |
|
LOREAL Vs. BRANDWORLD & ANR
|
November 12, 2018 |
|
LOTUS HERBALS LIMITED Vs. THE CHIEF COMMISSIONER OF CUSTOM & ORS.
|
February 2, 2018 |
|
LOUIS VUITTON MALLETIER Vs. OMI & ANR
|
August 7, 2018 |
|
LOUIS VUITTON MALLETIER Vs. KAPIL PAHUJA
|
January 16, 2018 |
|
LOVE KUMAR Vs. NCT DELHI & ANR
|
July 4, 2018 |
|
LT CDR NAVEEN KUMAR CHAUDHARY Vs. STATE (NCT OF DELHI) & ANR
|
April 11, 2018 |
|
LT COL (RETD) H S BEDI & ANR Vs. NORTH STAR APARTMENT PVT LTD & ANR
|
December 12, 2018 |
|
LT COL H S BEDI (RETD) & ANR Vs. STCI FINANCE LIMITED
|
November 14, 2018 |
|
LT COL HAWA SINGH JATTAYAN Vs. UNION OF INDIA AND ORS
|
February 1, 2018 |
|
LT COL PARAMJIT SINGH DHILLON Vs. HARINDER SINGH GHUMAN
|
July 19, 2018 |
|
LT COL RAJ KUMAR & ANR Vs. RAM KUMAR AGGARWAL & ORS
|
August 6, 2018 |
|
LT COL SAMEER SINGH Vs. UNION OF INDIA AND ORS
|
April 16, 2018 |
|
LT COL SUBE SINGH THUKRANA & ANR Vs. SAJAMUDDIN & ORS
|
January 4, 2018 |
|
LT COLONEL VINEET MEHTA Vs. ESTATE OFFICER & ORS
|
May 11, 2018 |
|
LT COLONEL VINEET MEHTA Vs. ESTATE OFFICER AND ORS
|
September 5, 2018 |
|
LT FOODS LIMITED Vs. HERITAGE FOODS (INDIA) LIMITED
|
July 2, 2018 |
|
LT. GOVERNOR AND ORS. Vs. SHADILAL ENTERPRISES LTD. AND ORS.
|
July 27, 2018 |
|
LUCKNOW MEDICAL AGENCIES Vs. ARJUN LAL & ORS
|
March 12, 2018 |
|
LUXEMBOURG BRANDS S A R L & ANR Vs. G M PENS INTERNATIONAL PVT LTD
|
November 26, 2018 |
|
LUXOTTICA GROUP S P A & ANOTHER Vs. MIFY SOLUTIONS PVT LTD & ORS
|
November 12, 2018 |
|
LUXRA ENTERPRISES PVT. LTD. Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE
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December 20, 2018 |
|
LVMH FRAGRANCE BRANDS SA Vs. SMART COLLECTION AND ORS.
|
July 25, 2018 |
|
LYCA FINANCE LTD Vs. PROF (DR ) A K SALUJA
|
January 8, 2018 |
|
M Vs. V S
|
April 11, 2018 |
|
M Vs. STATE OF NCT AND ANR.
|
September 20, 2018 |
|
M Vs. A
|
August 17, 2018 |
|
M B USGAONKAR Vs. UOI
|
January 18, 2018 |
|
M C BIRLA & ORS Vs. ARVIND BIRLA & ORS
|
July 25, 2018 |
|
M C D Vs. SHARMA & ASSOCIATES & ANR
|
August 1, 2018 |
|
M K GUPTA Vs. RAM AVTAR GARG & ORS
|
October 23, 2018 |
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M K SUBBA Vs. KARAN LUTHRA
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July 9, 2018 |
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M L GUPTA Vs. AERENS GOLD SOUK INTERNATIONAL LTD & ANOTHER
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February 22, 2018 |
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M L GUPTA Vs. AERENS GOLD SOUK INTERNATIONAL LIMITED AND OTHERS
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January 3, 2018 |
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M L LAKHANPAL Vs. DARSHAN LAL & ANR
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April 16, 2018 |
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M L LAKHANPAL Vs. DARSHAN LAL
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January 22, 2018 |
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M P INDUSTRIES Vs. DINESH BANERJEE
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January 9, 2018 |
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M PADMA SURESH AND ORS Vs. UNION OF INDIA AND ORS
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January 16, 2018 |
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M REHAN & ANR Vs. UNION OF INDIA
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April 13, 2018 |
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M S JYOTI Vs. R M S, LAJPAT NAGAR COLONY HOSPITAL AND ANR
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October 15, 2018 |
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M V SHESHAGIRI Vs. UNION OF INDIA AND ORS
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December 6, 2018 |
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M Y QURESHI Vs. UNION OF INDIA THROUGH SECRETARY RAILWAY BOARD & ORS
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December 4, 2018 |
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M.C. LUTHRA Vs. ASHOK KUMAR KHANNA
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February 27, 2018 |
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M.K. Vs. M.P.S.
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July 12, 2018 |
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M.S. Vs. S.S.
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May 22, 2018 |
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M/S ABHIPRA CAPITAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (INVESTIGATION)
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February 15, 2018 |
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M/S CLASSIC MOTORS PVT LTD Vs. M/S GOYAL M.G GASES PVT LTD
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March 20, 2018 |
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M/S COMBITIC GLOBAL CAPLET PVT.LTD. Vs. M/S UNITECH LTD.
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February 13, 2018 |
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M/S CURRENT ADVERTISING PVT. LTD. Vs. M/S CEMENT CORPORATION OF INDIA LTD
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April 10, 2018 |
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M/S DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION Vs. M/S GAMMON INDIA LIMITED
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October 23, 2018 |
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M/S DR. RANDHAWA ULTRASONOGAPHY Vs. UNION OF INDIA
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February 9, 2018 |
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M/S JAIN EXPORTS PVT. LTD. Vs. THE NEW INDIA ASSURANCE CO. LTD.
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February 6, 2018 |
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M/S K. S. ROADLINES AND ORS. Vs. BHARAT PETROLEUM CORPORATION LIMITED
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January 4, 2018 |
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M/S KUSHAL INFRAPROJECT INDUSTRIES (INDIA) LTD Vs. UMED SINGH (DECEASED) THR LRS & ORS
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October 22, 2018 |
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M/S MADHAN AND COMPANY & ORS. Vs. PUNJAB & SIND BANK & ORS.
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January 24, 2018 |
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M/S RAMCO STEELS PRIVATE LIMITED Vs. STATE BANK OF INDIA & ANR.
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March 21, 2018 |
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M/S REEBOK INDIA COMPANY Vs. H.REHANULLA SHARIF
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March 9, 2018 |
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M/S S.P. VIRMANI & SONS PVT. LTD. Vs. M/S OTC EXCHANGE OF INDIA
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March 9, 2018 |
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M/S S.S. DIAMONDS INTERNATIONAL Vs. NAMEETA SHARMA
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May 10, 2018 |
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M/S SANGHI MEDICAL CENTRE P. LTD Vs. DR. MANIK RANJAN DUTTA & ORS
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March 22, 2018 |
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October 29, 2018 |
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M/S TELECOMMUNICATIONS CONSULTANTS INDIA LTD. Vs. M/S NAVNEET BUILDERS LTD.
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July 10, 2018 |
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M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAI PARKASH TAYAL
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February 26, 2018 |
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M/S. AMRIT LAL BAJAJ & CO. AND ANOTHER Vs. M/S. VYSYA LEASING AND FINANCE LTD.
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January 19, 2018 |
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M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. LAKSHMI JUNEJA AD ORS.
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April 6, 2018 |
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M/S. INDO NABIN PROJECTS LTD. Vs. M/S. BHARAT HEAVY ELECTRICALS LTD.
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March 16, 2018 |
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M/S. LIVING MEDIA INDIA LTD. Vs. GOVERNMENT OF NATIONAL CAPITAL OF TERRITORY OF DELHI
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November 28, 2018 |
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M/S. R.K. PROFILES PVT LTD. Vs. M/S. VENTE INDUSTRIES PRODUITS SERVICES AND ANR.
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January 17, 2018 |
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M/S. SUPERON SCHWEISSTECHNIK INDIA LIMITED Vs. M/S. GEETECH INDIA
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February 2, 2018 |
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MAA TARA ACADEMY FOR RURAL DEVELOPMENT Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
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May 10, 2018 |
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MAAHIR RAJEEV SHARMA (MINOR THROUGH HIS FATHER) Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANR
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April 9, 2018 |
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MACHINE TOOL [INDIA] LIMITED Vs. SPLENDOR BUILDWELL PVT LTD & ANR
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May 29, 2018 |
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MADAN Vs. ANMOL FINANCIAL SERVICES LTD
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September 12, 2018 |
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MADAN GOPAL Vs. BSES RAJDHANI POWER LTD
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December 14, 2018 |
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MADAN GOPAL SINGH Vs. MAHINDER KAUR (DECEASED) THROUGH LRS & ORS
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January 11, 2018 |
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MADAN KUMAR & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
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January 9, 2018 |
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MADAN LAL Vs. STATE (GOVT OF NCT OF DELHI) & ORS
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September 5, 2018 |
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MADAN LAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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September 27, 2018 |
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MADAN LAL Vs. UNION OF INDIA & ORS
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January 29, 2018 |
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MADAN LAL WADHWA Vs. GURPREET KAUR
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February 19, 2018 |
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MADAN LAL WADHWA Vs. GURPREET KAUR
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March 22, 2018 |
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MADAN LALA Vs. STATE & ANR
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February 21, 2018 |
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MADAN MOHAN Vs. UNION OF INDIA
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August 29, 2018 |
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MADAN MOHAN SHARMA Vs. STATE & ORS
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July 10, 2018 |
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MADAN PAL Vs. STATE
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August 23, 2018 |
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MADAN SINGH & ORS Vs. BHUPINDER SINGH & ORS
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May 31, 2018 |
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MADHAV JHA & ANR Vs. STATE GOVT OF NCT OF DELHI
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November 30, 2018 |
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MADHU Vs. NORTHERN RAILWAY
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January 17, 2018 |
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MADHU BALA Vs. UNION OF INDIA AND ANR
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July 9, 2018 |
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MADHU JOSHI Vs. UNIVERSITY OF DELHI AND ORS
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August 9, 2018 |
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MADHU MANCHANDA AND ANR Vs. KRBL LIMITED
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December 14, 2018 |
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MADHU PAMNANI Vs. NEERAJ PAMNANI
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August 28, 2018 |
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MADHUSHREE MAITRA AND ORS Vs. UNIVERSITY OF DELHI
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May 1, 2018 |
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MAGEBA BRIDGE PRODUCTS PVT LTD Vs. DSC ENGINEERING PRIVATE LIMITED
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November 20, 2018 |
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MAGMA HDI GENERAL INSURANCE CO LTD Vs. DEVKI DEVI & ORS
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July 27, 2018 |
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MAGMA HDI GENERAL INSURANCE CO LTD Vs. SHIV KUMAR @ SHIV SINGH & ANR
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May 23, 2018 |
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MAGMA HDI GENERAL INSURANCE CO LTD Vs. RAO MOHSIN & ANR
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January 9, 2018 |
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MAHABIR & ORS Vs. GOVT OF NCT OF DELHI & ORS
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January 11, 2018 |
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MAHABIR PARSHAD Vs. KANHAIYA LAL SRI RAM
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October 25, 2018 |
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MAHABIR SINGH Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD & ORS
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April 20, 2018 |
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MAHADESH Vs. AIRPORT AUTHORITY OF INDIA
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July 18, 2018 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. SATNAM SINGH AND ANR
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February 9, 2018 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. CARRYCON INDIA LIMITED
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April 9, 2018 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. WORLD PHONE INDIA PVT LTD
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December 3, 2018 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. CARRYCON INDIA LTD
|
September 25, 2018 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. UNITECH LTD
|
May 9, 2018 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. GAURAV ENTERPRISES
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April 9, 2018 |
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MAHANT P L MANGAL DASS ALIAS PIARE LAL (DECEASED THR HIS LEGAL HEIRS) Vs. RAVI KUMAR JUNEJA & ORS
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January 30, 2018 |
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MAHARAJ SINGH Vs. UNION OF INDIA
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February 5, 2018 |
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MAHARASHTRA HYBRID SEEDS COMPANY Vs. SEETA BADRINATH
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November 16, 2018 |
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MAHAVIR SINGH Vs. STATE & ORS
|
December 3, 2018 |
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MAHDU GUPTA & ANR Vs. STEPUP FOOD CORPS & OTHERS
|
March 7, 2018 |
|
MAHENDER @ GANJA Vs. STATE
|
April 16, 2018 |
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MAHENDER KAUR Vs. UNION OF INDIA & ORS
|
February 13, 2018 |
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MAHENDER KUAMR Vs. BSES YAMUNA POWER LTD & ORS
|
July 6, 2018 |
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MAHENDER KUMAR Vs. BSES YAMUNA POWER LTD & ORS
|
February 21, 2018 |
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MAHENDER KUMAR & ORS Vs. LT GOVERNOR OF DELHI & ORS
|
May 15, 2018 |
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MAHENDER KUMAR KHANDELWAL Vs. UNION OF INDIA AND ORS
|
February 28, 2018 |
|
MAHENDER PAL Vs. DELHI TRANSPORT CORPORATION
|
December 5, 2018 |
|
MAHENDER SINGH Vs. STATE
|
March 19, 2018 |
|
MAHENDER SINGH Vs. STATE (GOVT OF NCT OF DELHI)
|
May 11, 2018 |
|
MAHENDER SINGH Vs. STATE (GOVT OF NCT OF DELHI) AND ANR
|
March 6, 2018 |
|
MAHENDER SINGH @ MOTA Vs. STATE
|
March 20, 2018 |
|
MAHENDRA @ MANISH Vs. STATE (NCT OF DELHI)
|
May 30, 2018 |
|
MAHENDRA DAVAR & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 13, 2018 |
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MAHENDRA GUPTA AND ANR Vs. DELHI LEGISLATIVE ASSEMBLY SECRETARIAT AND ORS
|
March 5, 2018 |
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MAHENDRA KHANDELWAL Vs. GAURISH GARG
|
February 26, 2018 |
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MAHENDRA KUMAR &ORS Vs. UNION OF INDIA
|
January 16, 2018 |
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MAHENDRA NATHANI Vs. NATIONAL CAPITAL TERRITORY OF DELHI AND ORS
|
January 15, 2018 |
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MAHENDRA PRASAD YADAV Vs. UNION OF INDIA & ORS
|
April 23, 2018 |
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MAHENDRA SINGH Vs. DELHI POWER SUPPLY CO LTD
|
June 11, 2018 |
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MAHESH CHAND Vs. STATE ( GNCT OF DELHI) & ORS
|
October 30, 2018 |
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MAHESH CHAND MOHNANI & ANR Vs. MANOHAR BHASIN HAZOORIA
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February 22, 2018 |
|
MAHESH CHAND SHARMA Vs. HARI CHANDER @ HARIYA
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July 13, 2018 |
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MAHESH CHANDER AHUJA Vs. TILAK RAJ AHUJA
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February 19, 2018 |
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MAHESH CHANDER SHARMA Vs. CHAMELI DEVI & ORS
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September 26, 2018 |
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MAHESH CHANDRA SHARMA Vs. TYCOON SEEDS PVT LTD & ORS
|
May 8, 2018 |
|
MAHESH CHAUDHARY Vs. STATE
|
October 22, 2018 |
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MAHESH JAIN Vs. DELHI CANTONMENT BOARD AND ANR
|
September 19, 2018 |
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MAHESH KARWAL Vs. SATYA DEVI
|
October 1, 2018 |
|
MAHESH KUMAR Vs. NATIONAL INSURANCE COMPANY LTD & ORS
|
July 18, 2018 |
|
MAHESH KUMAR @ MANEESH Vs. REENA KUMAR
|
July 17, 2018 |
|
MAHESH SYAL Vs. STATE (NCT OF DELHI) & ORS
|
February 1, 2018 |
|
MAHESH VERMA Vs. STATE & ANR
|
December 19, 2018 |
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MAHESHWARI MANDAL (DELHI) Vs. STATE OF DELHI & ORS
|
January 3, 2018 |
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MAHFUZ KHAN Vs. STATE (NCT OF DELHI) & ORS
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May 24, 2018 |
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MAHINDER KAUR Vs. HARBHAJAN KAUR
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January 8, 2018 |
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MAHINDER LAL KAPOOR (DECEASED) NOW REPRESENTED BY VARSHA KAPOOR Vs. RAJESHWARI
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October 25, 2018 |
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MAHIPAL SINGH & ORS Vs. UNION OF INDIA & ORS
|
January 31, 2018 |
|
MAHIPAL SINGH & ORS Vs. UNION OF INDIA & ORS
|
August 3, 2018 |
|
MAHLE FILTER SYSTEMS INDIA PRIVATE LIMITED Vs. MOBIS INDIA LIMITED & ANR
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December 20, 2018 |
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MAHUA GUPTA & ORS Vs. DIRECTORATE OF EDUCATION & ORS
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April 4, 2018 |
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MAHYCO MONSANTO BIOTECH (INDIA) PRIVATE LTD & ANR Vs. COMPETITION COMMISSION OF INDIA & ORS
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December 18, 2018 |
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MAI CHAND Vs. RAMPAL (DECEASED) THROUGH LRS
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September 26, 2018 |
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MAINA DEVI Vs. RATI RAM & ANR
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July 13, 2018 |
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MAJA PERSONAL CARE Vs. PRISHA TUBES PVT LTD
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April 17, 2018 |
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MAJOR ABHISHEK DWIVEDI Vs. UNION OF INDIA AND ORS
|
November 14, 2018 |
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MAJOR DHARMINDER SINGH Vs. STATE OF DELHI NCT
|
October 30, 2018 |
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MAJOR RAJINDER SINGH CHIMNI (DECEASED) THR LR Vs. JAGMOHAN DILWARI & ORS.
|
September 19, 2018 |
|
MALKHAN MEENA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 9, 2018 |
|
MALTI SINGH Vs. UNION OF INDIA & ORS
|
November 27, 2018 |
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MAMAN SINGH Vs. GOVT. OF NCT OF DELHI
|
March 13, 2018 |
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MAMTA KHURANA Vs. LAXMAN SINGH SOLANKI
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August 24, 2018 |
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MAMTA NAGPAL Vs. BARUNA MADAN & ORS
|
October 11, 2018 |
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MAN INDUSTRIES (INDIA) LTD Vs. IOCL
|
August 31, 2018 |
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MAN SINGH Vs. GOVT OF NCT OF DELHI AND ORS
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August 31, 2018 |
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MANAGEMENT OF HINDUSTAN TIMES LTD Vs. AITA RAM & ORS
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August 27, 2018 |
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MANAGEMENT OF JHABBAN LAL DAV Vs. K M YADAV & ANR
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October 31, 2018 |
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MANAGEMENT OF JHABBAN LAL DAV SENIOR SECONDARY PUB Vs. K M YADAV & ANR
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May 17, 2018 |
|
MANAGEMENT OF RUKAMANI DEVI JAIPURIA PUBLIC SCHOOL Vs. DIRECTORATE OF EDUCATION & ANR
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March 5, 2018 |
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MANAGING COMMITTEE JAN KALYAN PRIMARY SCHOOL Vs. LT GOVERNOR OF DELHI & ORS
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November 2, 2018 |
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MANAGMENT OF HINDUSTAN TIMES LTD Vs. AITA RAM & ORS
|
October 16, 2018 |
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MANAV KUMAR PANDEY Vs. UNION OF INDIA & ORS
|
May 15, 2018 |
|
MANDEEP GUJRAL Vs. STATE (GOVT OF NCT OF DELHI)
|
December 4, 2018 |
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MANDEEP SINGH Vs. SANTOSH SHARMA
|
November 19, 2018 |
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MANDIP SINGH Vs. SUSHIL KUMAR
|
February 7, 2018 |
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MANGAL Vs. NORTH MUNICIPAL CORPORATION OF DELHI & ORS
|
January 31, 2018 |
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MANGAL DAS VISHAMBER LAL JAIN & ORS Vs. NORTH DELHI MUNICIPAL CORPORATION
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March 15, 2018 |
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MANGE RAM Vs. RAJ KUMAR YADAV
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August 3, 2018 |
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MANGE RAM Vs. RAJ KUMAR YADAV
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August 6, 2018 |
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MANGE RAM & ANR GPA HOLDER Vs. UNION OF INDIA & ORS
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October 22, 2018 |
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MANI KUMAR SUBBA & ANR Vs. FUTURE GAMING AND HOTEL SERVICES PRIVATE LIMITED
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December 6, 2018 |
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MANIF ALAM Vs. INDIAN INSTITUTE OF TECHNOLOGY
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February 16, 2018 |
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MANINDER SEHMBI Vs. STATE ( NCT OF DELHI) & ANR
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July 19, 2018 |
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MANINDER SINGH AHLUWALIA Vs. GOVERNING BODY OF GURU HARKRISHAN PUBLIC SCHOOL (NEW DELHI) SOCIETY & ORS
|
February 20, 2018 |
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MANISH & ORS Vs. STATE & ANR
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July 12, 2018 |
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MANISH ANAND Vs. FIITJEE LTD
|
February 21, 2018 |
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MANISH CHADHA & ANR Vs. STATE ( GOVT OF NCT) & ORS
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September 11, 2018 |
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MANISH CHAND Vs. STATE GOVT OF NCT OF DELHI
|
April 5, 2018 |
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MANISH DUBEY Vs. STATE (GOVT NCT OF DELHI)
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August 28, 2018 |
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MANISH JAIN Vs. HDB FINANCIAL SERVICES
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January 16, 2018 |
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MANISH KALRA & ORS Vs. STATE & ANR
|
October 12, 2018 |
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MANISH KAPOOR & ANOTHER Vs. STATE
|
May 2, 2018 |
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MANISH KUMAR YADAV & ORS Vs. STATE (NCT OF DELHI) & ANR
|
July 30, 2018 |
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MANISH RISHISHWAR Vs. UNION OF INDIA AND ANR
|
April 27, 2018 |
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MANISH SHARMA @ PAPPAN Vs. STATE NCT OF DELHI
|
April 18, 2018 |
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MANISH SINGHAL Vs. LT GOVERNOR, NCT OF DELHI & ORS
|
August 7, 2018 |
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MANISH SINGHLA Vs. UNION OF INDIA AND ANR
|
April 23, 2018 |
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MANISH UPPAL Vs. FIORANO MOTORS LLP & ORS
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May 21, 2018 |
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MANISHA SAXENA Vs. LEGISLATIVE ASSEMBLY OF NCT OF DELHI & ORS.
|
June 11, 2018 |
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MANISHA VIJ & ORS Vs. HSIL LTD
|
May 24, 2018 |
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MANJEET SINGH Vs. STATE OF NCT OF DELHI & ORS
|
December 11, 2018 |
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MANJIT CHAWLA & ANR Vs. SAPNA ALIAS VASUNDHRA & ORS
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January 3, 2018 |
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MANJU & ANR Vs. RELIANCE GENERAL INSURANCE CO LTD & ANR
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March 22, 2018 |
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MANJU GUPTA Vs. PANKAJ GUPTA & ANR
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August 30, 2018 |
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MANJU GUPTA Vs. UNION OF INDIA & ORS
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February 21, 2018 |
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MANJU JAIN Vs. RABINDRA NATH DASS
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December 19, 2018 |
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MANJU PANWAR Vs. V P S PANWAR
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October 31, 2018 |
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MANJULA & ORS Vs. KISHORE KUMAR & ANR
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September 10, 2018 |
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MANJULA SAHA & ANR Vs. MAYA RANI SAHA (SD)
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April 25, 2018 |
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MANJULA SODHI &ORS Vs. STATE OF NCT OF DELHI
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January 18, 2018 |
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MANJUNATH V HEBBAR Vs. TARINA SEN & ORS
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July 3, 2018 |
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MANKIND PHARMA LIMITED Vs. MANKIND ADVERTISING OF NO 148, VALLUVARKOTTAM HIGH ROAD
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January 30, 2018 |
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MANKIND PHARMA LTD Vs. ULTRAKIND HEALTH CARE AND ANR
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September 7, 2018 |
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MANKIND PHARMA LTD Vs. CHANDRA MANI TIWARI & ANR
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July 6, 2018 |
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MANMEET SINGH JASPAL Vs. STATE & ANR
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December 18, 2018 |
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MANMOHAN Vs. GOVERNMENT OF N C T OF DELHI AND ANR
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December 18, 2018 |
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MANMOHAN BEDI Vs. RAMESH KUMAR GURIA
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July 6, 2018 |
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MANMOHAN DUTTA Vs. SHIKHA SEN & ORS
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May 8, 2018 |
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MANMOHAN GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 31, 2018 |
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MANMOHAN SINGH BHALLA Vs. ASSOTECH LIMITED
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July 11, 2018 |
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MANN @ MANJUSHA YADAV Vs. STATE & ORS
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November 15, 2018 |
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MANOHAR LAL KHETRAPAL & ORS Vs. HARI CHAND (DECD ) THR LRS & ANR
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August 16, 2018 |
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MANOJ Vs. STATE NCT OF DELHI
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May 7, 2018 |
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MANOJ & ANR Vs. STATE (NCT OF DELHI)
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April 11, 2018 |
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MANOJ & ORS Vs. STATE (NCT OF DELHI) & ANR
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July 20, 2018 |
|
MANOJ & ORS Vs. R C SOOD AND CO PVT LTD
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May 21, 2018 |
|
MANOJ @ DABLU Vs. STATE & ORS
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July 11, 2018 |
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MANOJ @ LEKHRAJ Vs. STATE
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February 6, 2018 |
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MANOJ @ MONU & ANR Vs. STATE
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May 23, 2018 |
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MANOJ ARORA Vs. MAMTA ARORA
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August 7, 2018 |
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MANOJ CABLECOMPANY Vs. UNION OF INDIA
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October 3, 2018 |
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MANOJ GUPTA Vs. UNION OF INDIA & ANR
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March 6, 2018 |
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MANOJ KUMAR Vs. UNION OF INDIA & ANR
|
January 24, 2018 |
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MANOJ KUMAR Vs. ASHOK KUMAR & ORS
|
May 8, 2018 |
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MANOJ KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
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January 23, 2018 |
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MANOJ KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
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February 20, 2018 |
|
MANOJ KUMAR & ANR Vs. STATE & ANR
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November 26, 2018 |
|
MANOJ KUMAR & ANR Vs. REGISTRAR OF COMPANIES & ORS
|
February 23, 2018 |
|
MANOJ KUMAR & ORS Vs. STATE OF NCT OF DELHI & ANR
|
September 6, 2018 |
|
MANOJ KUMAR & ORS ORS Vs. STATE (NCT OF DELHI) & ORS
|
December 21, 2018 |
|
MANOJ KUMAR @ DHILLA Vs. STATE (NCT OF DELHI)
|
July 16, 2018 |
|
MANOJ KUMAR GUPTA Vs. BARCLAYS BANK, PLC
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January 16, 2018 |
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MANOJ KUMAR GUPTA Vs. STATE GOVT OF NCT OF DELHI
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January 4, 2018 |
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MANOJ KUMAR JHA Vs. D.R.I.
|
December 3, 2018 |
|
MANOJ KUMAR MISHRA Vs. CBI
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May 23, 2018 |
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MANOJ KUMAR SHUKLA Vs. GOVT NCT OF DELHI & ANR
|
September 20, 2018 |
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MANOJ KUMAR YADAV Vs. UNION OF INDIA AND ORS
|
July 6, 2018 |
|
MANPRAKASH TIWARI & ORS Vs. GOVT OF NCT & ORS
|
March 7, 2018 |
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MANPREET & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
April 19, 2018 |
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MANPREET KAUR Vs. STATE
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May 24, 2018 |
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MANPREET SINGH Vs. UNION OF INDIA & ORS
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January 8, 2018 |
|
MANPREET SINGH Vs. UNION OF INDIA & ORS
|
January 30, 2018 |
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MANPREET SINGH BHATIA & ORS Vs. STATE & ANR
|
July 25, 2018 |
|
MANSOOR AZAM Vs. GOVT OF NCT OF DELHI & ORS
|
May 21, 2018 |
|
MANU KUMARAN & ANR Vs. CENTRAL BOARD OF FILM CERTIFICATION & ANR
|
January 3, 2018 |
|
MANU SHANKAR Vs. DELHI DEVELOPMENT AUTHORITY & ORS
|
February 12, 2018 |
|
MANZOOR HASAN Vs. STATE
|
July 13, 2018 |
|
MANZOOR UL HAQUE Vs. BOMBAY MERCANTILE CO-OPERATIVE BANK LTD & ANR
|
September 28, 2018 |
|
MAPEX INFRASTRUCTURE PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
January 8, 2018 |
|
MARICO LIMITED Vs. MUKESH KUMAR & ORS
|
August 27, 2018 |
|
MARICO LTD Vs. JAGIT KAUR
|
April 20, 2018 |
|
MARINA FOOD PRODUCTS PRIVATE LIMITED Vs. BRITANNIA INDUSTRIES LIMITED
|
January 19, 2018 |
|
MARK DOUGLAS HOLFORD Vs. STATE
|
October 1, 2018 |
|
MARUTI SUZUKI INDIA LIMITED Vs. DELHI AUTO GENERAL FINANCE PRIVATE LIMITED
|
May 1, 2018 |
|
MARWAR HOTELS LIMITED Vs. FORTUNE PARK HOTELS LIMITED
|
August 6, 2018 |
|
MARWAR HOTELS PVT LTD Vs. SURYA ENTERPRISES
|
November 16, 2018 |
|
MARY MANUEL Vs. STATE & ORS
|
October 30, 2018 |
|
MASTER ABHISHEK MEHRA & ORS Vs. JLG RETAILS LTD & ORS
|
September 26, 2018 |
|
MASTER ANKIT SHARMA Vs. HARISH BATRA & ORS
|
July 11, 2018 |
|
MASTER RAJU SAIGAL TRUST Vs. GIFT TAX OFFICER
|
February 22, 2018 |
|
MASTER SINGHAM Vs. DIRECTORATE OF EDUCATION & ORS
|
July 2, 2018 |
|
MASTER TANMAY Vs. SANSKRITI SCHOOL AND ANR.
|
February 21, 2018 |
|
MASTER VANSH Vs. VENDKATESHWARA GLOBAL SCHOOL & ORS
|
July 16, 2018 |
|
MATA GUJRI PUBLIC SCHOOL Vs. NARINDER KAUR & ORS
|
November 16, 2018 |
|
MATAYI FOODS LTD Vs. WHITE FEATHERS RESTAURANTS
PVT LTD
|
November 30, 2018 |
|
MATHUR MARKETING PVT LTD Vs. COMMISSIONER OF INCOME TAX DELHI & ANR
|
November 26, 2018 |
|
MATREJA FOODS Vs. GOVT OF NCT OF DELHI
|
January 8, 2018 |
|
MATRIX INFOSOFT PVT. LTD. Vs. PLANMAN TECNOLOGIES (INDIA) PVT. LTD.
|
November 28, 2018 |
|
MATTER OF LARKEN HOLDINGS PRIVATE LIMITED Vs. STATE
|
May 31, 2018 |
|
MATTER OF PAPRIKA FOOD PRIVATE LIMETED (IN VOL LIQN ) Vs. STATE
|
July 4, 2018 |
|
MATTER OF TMD FRICTION INDIA PRIVATE LIMITED(IN VOL LIQN ) Vs. STATE
|
June 1, 2018 |
|
MAUSUMI BHATTACHARJEE Vs. STATE
|
August 9, 2018 |
|
MAX HYPERMARKET INDIA PRIVATE LIMITED Vs. CURO INDIA PRIVATE LIMITED
|
November 22, 2018 |
|
MAX LIFE INSURANCE COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
January 3, 2018 |
|
MAYA Vs. SHYAM SUNDER & ANR
|
February 22, 2018 |
|
MAYA DEVI Vs. RAJESHWAR & ORS
|
October 12, 2018 |
|
MAYA SHARMA Vs. UNIQUE LAW PUBLICATION HOUSE & ORS
|
April 2, 2018 |
|
MAYUR SEEDS & AGRITECH Vs. NATIONAL SEEDS CORPORATION LTD (NSC)
|
March 7, 2018 |
|
MAZHAR SALEEM CHANDROTH (MINOR) THR SALEEM CHANDRO Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
April 16, 2018 |
|
MCD Vs. HARCHARAN DASS GUPTA CONSTRUCTION PVT LTD
|
November 1, 2018 |
|
MCD Vs. RAJPAL AND 232 ORS.
|
October 9, 2018 |
|
MCD Vs. JAI SINGH & ORS
|
March 21, 2018 |
|
MCD Vs. BENCH AND BAR ASSOCIATION
|
July 5, 2018 |
|
MCD Vs. ANIL GUPTA AND ORS
|
December 12, 2018 |
|
MCDONALDS INDIA PRIVATE LIMITED AND ANR Vs. UNION OF INDIA AND ORS
|
January 9, 2018 |
|
MCKINSEY KNOWLEDGE CENTRE INDIA PVT. LTD. AND OTHER Vs. PR. COMMISSIONER OF INCOME TAX AND OTHER
|
August 9, 2018 |
|
MD ASIF EQUBAL Vs. JAWAHAR LAL NEHRU UNIVERSITY & ORS
|
May 23, 2018 |
|
MEADOW INFRADEVELOPERS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
May 1, 2018 |
|
MEDICAL COUNCIL OF INDIA Vs. RAJIV KUMAR AGRAWAL
|
September 11, 2018 |
|
MEDICAL COUNCIL OF INDIA Vs. CHETTINAD HOSPITAL & RESEARCH INSTITUTE & ANR
|
July 18, 2018 |
|
MEDICO ABROAD Vs. ISM FOCAL POINT
|
August 29, 2018 |
|
MEENA & ORS Vs. RAM KISHAN GUPTA
|
May 31, 2018 |
|
MEENA CHAUDHARY SHARMA Vs. STATE & ORS
|
September 20, 2018 |
|
MEENA HARSINGHANI & ANR Vs. MEDICAL COUNCIL OF INDIA AND ORS
|
August 10, 2018 |
|
MEENA RASTOGI Vs. CENTRAL BOARD OF DIRECT TAXES
|
February 9, 2018 |
|
MEENA S. GUPTA AND ANR. Vs. UNION OF INDIA AND ORS.
|
January 17, 2018 |
|
MEENA TYAGI Vs. RAJINDER SHARMA
|
July 27, 2018 |
|
MEENAKSHI Vs. PRAVEEN RAJORA
|
August 23, 2018 |
|
MEENAKSHI JAIN Vs. DELHI MEDICAL COUNCIL
|
March 22, 2018 |
|
MEENAKSHI SHARMA Vs. RAVI KUMAR
|
July 9, 2018 |
|
MEENAKSHI SHARMA & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
April 25, 2018 |
|
MEENU Vs. UNIVERSITY OF DELHI AND ORS
|
July 23, 2018 |
|
MEERA DEVI Vs. JOGINDER SINGH & ORS
|
May 24, 2018 |
|
MEERUT CITY TRANSPORT SERVICE LTD Vs. BILQEES KHAN & ORS
|
October 5, 2018 |
|
MEGA COMPUTERS (MEGA-E-STORE) Vs. LALIT THUKRAL & ANR
|
May 4, 2018 |
|
MEGA CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) NEW DELHI
|
March 12, 2018 |
|
MEGH RAJ DHAKA Vs. NEW INDIA ASSURANCE CO LTD & ORS
|
May 24, 2018 |
|
MEHBOOBUR-REHMAN; ABIDA SHAMIM; TANVIR BEGUM; SAAD FIROZ Vs. UNION OF INDIA AND ORS
|
January 4, 2018 |
|
MEHDI HASAN & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
December 19, 2018 |
|
MEHMOOD PRACHA Vs. INTELLIGENCE BUREAU & ORS
|
June 6, 2018 |
|
MEHTAB Vs. STATE
|
January 3, 2018 |
|
MEJA URJA NIGAM PVT LTD Vs. RATNA INFRASTRUCTURE PROJECTS PVT LTD
|
July 27, 2018 |
|
MEP INFRASTRUCTURE DEVELOPERS LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 8, 2018 |
|
MERA BABA PVT LTD Vs. RAM LUBHAYA PURI & ORS
|
May 29, 2018 |
|
METAFFINITY PRIVATE LIMITED & ANR Vs. RELIGARE ENTERPRISES LIMITED & ORS
|
May 28, 2018 |
|
METALS & MINERALS TRADING CORPORATION Vs. K.S. OILS LIMITED
|
February 6, 2018 |
|
METRO BEARINGS Vs. FAIZUNNISA & ORS
|
October 31, 2018 |
|
METRO EXPORTERS PRIVATE LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
February 19, 2018 |
|
METRO EXPORTERS PRIVATE LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
February 16, 2018 |
|
METRRO WASTE HANDLING Vs. DELHI JAL BOARD
|
May 29, 2018 |
|
MEX SWITCHGEARS PVT LTD Vs. OMEX CABLES INDUSTRIES & ANR
|
August 3, 2018 |
|
MGRM MEDICARE LTD Vs. NARANG SURGICALS & ORS
|
October 30, 2018 |
|
MI2C SECURITY FACILITIES PVT LTD Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS
|
January 17, 2018 |
|
MI2C SECURITY FACILITIES PVT LTD Vs. NORTH DELHI MUNICIPAL CORPORATION
|
October 23, 2018 |
|
MICHAEL JOSEPH HAYDEN Vs. STATE (GNCT) OF DELHI
|
May 8, 2018 |
|
MICHIGAN RUBBER (INDIA) LTD Vs. UNION OF INDIA & ANR
|
February 13, 2018 |
|
MICRO COMPUTER SERVICES Vs. DIRECTORATE OF EDUCATION
|
December 14, 2018 |
|
MICRO DEVICES INC Vs. INFOCOM DIGITAL SYSTEMS (P) LTD
|
March 9, 2018 |
|
MICROGRAPHICS INDIA Vs. GOVT OF NCT OF DELHI & ANR
|
April 17, 2018 |
|
MICROMAX INFORMATICS LIMITED Vs. UNION OF INDIA
|
January 16, 2018 |
|
MIDEAST INTEGRATED STEELS LTD & ANR Vs. HEAVY ENGINEERING CORP LTD
|
July 16, 2018 |
|
MIDEAST PIPELINE PRODUCTS THROUGH PROPRIETOR MANINDER SINGH Vs. FERNAS CONSTRUCTION CO LTD
|
March 19, 2018 |
|
MILAN RANA Vs. GOVT OF NCT OF DELHI & ORS
|
September 7, 2018 |
|
MILESTONE TRADE LINKS Vs. YAMUNA INDUSTRIES LTD & ORS
|
February 23, 2018 |
|
MILIND AGARWAL AND ORS. Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
February 12, 2018 |
|
MILLENNIUM & COPTHORNE INTERNATIONAL LIMITED Vs. ARYANS PLAZA SERVICES PRIVATE LIMITED & ORS
|
March 5, 2018 |
|
MILLENNIUM & COPTHORNE INTERNATIONAL LIMITED Vs. ARYANS PLAZA SERVICES PRIVATE LIMITED & ORS
|
October 8, 2018 |
|
MILLENNIUM DELUXE MOTORS P LTD Vs. ARUN JAIN
|
August 30, 2018 |
|
MINISTRY OF HOME AFFAIRS Vs. RAMESH CHANDER AND ANOTHER
|
January 31, 2018 |
|
MINNI CHAUDHARY Vs. IQBAL SINGH @ IQBAL AHMED
|
September 24, 2018 |
|
MINNIE PAN (INDIA) P LTD Vs. EUROBIKE LTD
|
March 13, 2018 |
|
MIRA DEVI & ANR Vs. MOHD KHALIL & ORS (IFFCO TOKIO GENERAL INSURANCE CO LTD)
|
September 4, 2018 |
|
MIRAJUDDIN & ORS Vs. KABIR UL HAQUE (SINCE DECEASED) THR LRS
|
April 27, 2018 |
|
MIRDUL KUMAR SAHANI Vs. UNION OF INDIA THROUGH ITS SECRETARY, DEPARTMENT OF AYUSH, GOVERNMENT OF INDIA, NEW DELHI & ORS
|
February 26, 2018 |
|
MISHRI DEVI AND ANR Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR
|
May 31, 2018 |
|
MIST AVENUE PVT. LTD. Vs. JMS STEELS & POWER CORPORATION & ANOTHER
|
September 5, 2018 |
|
MITA INDIA PVT LTD Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
|
September 18, 2018 |
|
MITHLESH & ANR Vs. ABBO KUMAR & ORS (UNITED INDIA INSURANCE CO LTD )
|
August 10, 2018 |
|
MITRU SINGH Vs. UNION OF INDIA AND ORS
|
January 5, 2018 |
|
MITSUI AND CO (INDIA) PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS
|
March 5, 2018 |
|
MMTC LTD Vs. SHRI K K SAXENA
|
September 26, 2018 |
|
MMTC LTD Vs. KARAM CHAND THAPAR & BROS (COAL SALES) LTD
|
October 31, 2018 |
|
MOBILE TELESYSTEMS OJSC Vs. BHAGAT SINGH
|
March 5, 2018 |
|
MOBIN @ SONU Vs. STATE
|
April 7, 2018 |
|
MODERN CO-OPERATIVE G/H SOCIETY LTD Vs. BHARAT BIJLI LTD
|
October 5, 2018 |
|
MODI INFOSOL PVT LTD Vs. SUKHDEV KAUR
|
July 18, 2018 |
|
MODI-MUNDIPHARMA PVT LTD Vs. UNION OF INDIA & ORS
|
October 31, 2018 |
|
MODI-MUNDIPHARMA PVT LTD Vs. UNION OF INDIA & ORS
|
July 17, 2018 |
|
MODTECH FURNITURE PRIVATE LTD Vs. NCUBE PLANNING DESIGN PRIVATE LIMITED & ANR
|
February 28, 2018 |
|
MOHAMMAD ABDUL MOYEED Vs. UNION OF INDIA & ORS
|
July 20, 2018 |
|
MOHAMMAD AFTAB ALAM Vs. UNION OF INDIA AND ANR
|
April 18, 2018 |
|
MOHAMMAD ASIF Vs. STATE
|
May 14, 2018 |
|
MOHAMMED ILYAS ABHA M A Vs. UNION OF INDIA AND ANR
|
November 12, 2018 |
|
MOHAMMED RAIS Vs. ABHI PACKAGING
|
May 30, 2018 |
|
MOHAN LAL Vs. UNION OF INDIA & ANR
|
October 10, 2018 |
|
MOHAN LAL Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR
|
January 8, 2018 |
|
MOHAN LAL Vs. UNION OF INDIA
|
January 18, 2018 |
|
MOHAN LAL Vs. HARI SINGH
|
February 5, 2018 |
|
MOHAN LAL & ANR Vs. SANDEEP AGGARWAL
|
July 31, 2018 |
|
MOHAN LAL & ORS Vs. STATE OF NCT OF DELHI & ANR
|
July 18, 2018 |
|
MOHAN MEAKIN LTD Vs. INTERNATIONAL BREWERIES LTD
|
February 13, 2018 |
|
MOHAN MEWAWALA Vs. DAMANI DYESTUFF LTD & ANR
|
January 3, 2018 |
|
MOHAN NAINWAL Vs. MUNICIPAL CORPORATION OF DELHI & ORS
|
December 14, 2018 |
|
MOHAN PRAKASH @ MONU Vs. STATE
|
February 16, 2018 |
|
MOHAN SINGH Vs. STATE
|
May 19, 2018 |
|
MOHAN SINGH NEGI Vs. STATE OF NCT OF DELHI
|
May 31, 2018 |
|
MOHD ALAM Vs. STATE
|
September 24, 2018 |
|
MOHD ANAS MALIK Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
|
July 10, 2018 |
|
MOHD ARIF Vs. STATE & ANR
|
July 12, 2018 |
|
MOHD ASHHAR Vs. ZEESHAN ZAMA KHAN & ANR
|
August 14, 2018 |
|
MOHD BILAL Vs. STATE (NCT OF DELHI) & ANR
|
July 11, 2018 |
|
MOHD CHAMAN Vs. MOHD ATIQUR REHMAN
|
March 6, 2018 |
|
MOHD CHAMAN GULZAR Vs. RAISUDDIN
|
May 18, 2018 |
|
MOHD FAHIM Vs. STATE & ORS
|
April 19, 2018 |
|
MOHD GULFAM HUSSAIN & ORS Vs. STATE & ORS
|
December 18, 2018 |
|
MOHD GULZAR Vs. STATE (GOVT OF NCT DELHI)
|
October 11, 2018 |
|
MOHD IBRAHIM Vs. NARESH KUMAR
|
August 6, 2018 |
|
MOHD IRFAN Vs. STATE OF NCT OF DELHI & ANR
|
July 23, 2018 |
|
MOHD ISMAIL KHAN Vs. JAMIA MILLIA ISLAMIA & ORS
|
May 15, 2018 |
|
MOHD ISMILE MULLAI & ANR Vs. DDA & ORS
|
March 13, 2018 |
|
MOHD JAMAL Vs. STATE
|
February 28, 2018 |
|
MOHD KAFIL Vs. SUMBUL
|
February 20, 2018 |
|
MOHD KAMIL & ORS Vs. STATE & ANR
|
July 16, 2018 |
|
MOHD KASHIF Vs. STATE (GOVT OF NCT OF DELHI)
|
February 2, 2018 |
|
MOHD KHALIQ & ORS Vs. STATE, GNCT OF DELHI & ANR
|
July 16, 2018 |
|
MOHD LUKMAN AND ORS Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS
|
May 31, 2018 |
|
MOHD MANGAN INSAN @ MANGAN ALI @ ALI @ MANGAT INSAN Vs. STATE (NCT OF DELHI)
|
July 3, 2018 |
|
MOHD MOIM Vs. STATE OF NCT OF DELHI
|
November 12, 2018 |
|
MOHD MUBARAK & ANR Vs. LALIT MOHAN SHARMA & ANR
|
January 29, 2018 |
|
MOHD NADEEM KHAN & ORS Vs. UMA MAHESHWARI
|
May 17, 2018 |
|
MOHD NADIM Vs. STATE
|
April 16, 2018 |
|
MOHD NAVI Vs. STATE
|
December 14, 2018 |
|
MOHD PARVEJ &ORS Vs. UNION OF INDIA
|
February 2, 2018 |
|
MOHD RAEES & ANR Vs. STATE (NCT OF DELHI)
|
April 27, 2018 |
|
MOHD RAFIQ Vs. SHOBHA AGGARWAL
|
June 1, 2018 |
|
MOHD RAHISH Vs. GOVT OF NCT OF DELHI
|
January 16, 2018 |
|
MOHD RIYAZ Vs. STATE GOVT OF NCT OF DELHI
|
September 11, 2018 |
|
MOHD RIZWAN & ORS Vs. STATE & ANR
|
October 1, 2018 |
|
MOHD SABEER @ SHABIR HUSSAIN Vs. SH SHYAM BABU AWASTHI & ANR
|
September 11, 2018 |
|
MOHD SAGIR Vs. BSES AND ANR
|
October 5, 2018 |
|
MOHD SALAUDDIN & ANR Vs. STATE GOVT OF NCT OF DELHI & ORS
|
August 9, 2018 |
|
MOHD SALEEM Vs. STATE
|
August 27, 2018 |
|
MOHD SALIM Vs. STATE (NCT OF DELHI)
|
June 14, 2018 |
|
MOHD SHAFEEQ Vs. YOGESH KUMAR VERMA AND ANR
|
February 1, 2018 |
|
MOHD SHAHID Vs. STATE OF DELHI
|
May 24, 2018 |
|
MOHD SIRAJ ALI Vs. BOARDER SECURITY OF FORCE
|
February 6, 2018 |
|
MOHD SOHAIB Vs. STATE
|
April 5, 2018 |
|
MOHD SUHAIB Vs. TRIFED & ANR
|
May 23, 2018 |
|
MOHD SUHAIL KHAN AND ANR Vs. UNITED INDIA INSURANCE CO LTD & ORS
|
July 16, 2018 |
|
MOHD UMAR Vs. STATE
|
January 18, 2018 |
|
MOHD UMAR Vs. MOHD RASHID NOOR
|
May 28, 2018 |
|
MOHD WAKIL Vs. STATE
|
September 13, 2018 |
|
MOHD YAMEEN Vs. SATENDER SINGH SIROHI
|
February 6, 2018 |
|
MOHD YASIR Vs. STATE
|
April 26, 2018 |
|
MOHD YUSUF & ANR Vs. STATE (GOVT OF NCT DELHI) & ANR
|
May 9, 2018 |
|
MOHD ZUBAIR Vs. GOVT OF NCT OF DELHI AND ORS
|
July 30, 2018 |
|
MOHD. ASHRAF Vs. STATE
|
March 20, 2018 |
|
MOHD. MOHSIN Vs. STATE
|
January 5, 2018 |
|
MOHD. WASIM Vs. STATE
|
September 13, 2018 |
|
MOHINDER AGENCIES Vs. MANAS AUTOMOTIVE SYSTEMS LIMITED
|
January 2, 2018 |
|
MOHINDER COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
October 5, 2018 |
|
MOHINDER PAL SINGH Vs. UPENDER PASWAN & ORS
|
April 25, 2018 |
|
MOHINI AGGARWAL & ANR Vs. DEEPIKA SAREES PRIVATE LIMITED & ORS
|
July 20, 2018 |
|
MOHIT CHAWLA Vs. STATE
|
April 5, 2018 |
|
MOHIT ELECTRONICS Vs. THE WORKMAN TAHIR HUSSAIN
|
March 22, 2018 |
|
MOHIT GUPTA Vs. DESH PAL GUPTA & OTHERS
|
June 1, 2018 |
|
MOHIT GUPTA & ANR Vs. RAJIV KHOSLA & ORS
|
April 12, 2018 |
|
MOHIT INDUSTRIES AKOLA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AKOLA
|
February 19, 2018 |
|
MOHIT KHURANA Vs. STATE (NCT OF DELHI) & ORS
|
September 24, 2018 |
|
MOHIT MAHAJAN Vs. FOUNDATION FOR INNOVATION AND TECHNOLOGY TRANSFER (FITT) & ORS.
|
November 27, 2018 |
|
MOHIT MEHRA Vs. STATE
|
December 11, 2018 |
|
MOHIT NARULA Vs. STATE OF NCT OF DELHI & ANR
|
April 25, 2018 |
|
MOHIT SHARMA Vs. UNION OF INDIA
|
August 24, 2018 |
|
MOIN A QURESHI Vs. COMMISSIONER OF INCOME TAX (CENTRAL)
|
August 28, 2018 |
|
MOLLY KAPOOR & ANR Vs. STATE GOVT OF NCT OF DELHI & ANR
|
July 18, 2018 |
|
MONALISA KOSARIA Vs. MINISTRY OF WOMEN AND CHILD DEVELOPMENT AND ORS
|
April 23, 2018 |
|
MONIKA HURT Vs. SMITA ARORA AND ORS
|
November 22, 2018 |
|
MONT BLANC SIMPLO GMBH Vs. GAURAV BHATIA AND ORS
|
January 23, 2018 |
|
MONTBLANC-SIMPLO GMBH Vs. BAJAJ BELTS & ORS
|
October 11, 2018 |
|
MOOLCHAND KHARAITI RAM HOSPITAL Vs. WORKERS THRU M.K.R.H. KARAMCHAR
|
July 2, 2018 |
|
MOOLCHAND KHARAITI RAM TRUST Vs. NIRULAS CORNER HOUSE PRIVATE LIMITED
|
October 4, 2018 |
|
MOOLCHAND KHARAITI RAM TRUST AND ORS Vs. UNION OF INDIA
|
July 9, 2018 |
|
MOORTI DEVI Vs. GOVT OF NCT OF DELHI
|
April 19, 2018 |
|
MOREPEN LABORATORIES LIMITED Vs. EAST WEST PHARMA
|
April 16, 2018 |
|
MOREPEN LABORATORIES LTD Vs. MAYUKA LABS PVT LTD & ORS
|
November 26, 2018 |
|
MORGAN SECURITIES & CREDITS PVT LTD Vs. BPL LTD & ANR
|
December 18, 2018 |
|
MOSIN Vs. STATE
|
January 12, 2018 |
|
MOTHER BOON FOODS PVT LTD Vs. MINDSCAPE ONE MARKETING PVT LTD
|
August 27, 2018 |
|
MOTHERSON SUMI ELECTRIC WIRES Vs. UNION OF INDIA & ORS
|
July 12, 2018 |
|
MOTI LAL Vs. RAJ KUMAR
|
April 9, 2018 |
|
MOTOR & GENERAL FINANCE L T D Vs. BRAVO HOTELS PVT LTD
|
January 17, 2018 |
|
MR SHUBH GAUTAM Vs. ANJANI TECHNOPLAST LIMITED & OTHERS
|
January 11, 2018 |
|
MRF LTD. Vs. COMMISSIONER OF TRADE AND TAXES AND ANR.
|
August 10, 2018 |
|
MRINAL RANJAN Vs. AIRPORT AUTHORITY OF INDIA AND ANR
|
January 5, 2018 |
|
MRS. HARWANT KAUR SABHARWAL Vs. MRS. DAVINDER KAUR CHADHA AND OTHERS
|
August 21, 2018 |
|
MRS. VASUMATI MAHAJAN AND ANR. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
April 13, 2018 |
|
MRT SIGNALS LIMITED Vs. JMC PROJECTS (INDIA) LIMITED & ANR
|
May 1, 2018 |
|
MS VEENA KOTHAVALE Vs. UNION OF INDIA
|
January 22, 2018 |
|
MS. A Vs. STATE & ANR.
|
August 7, 2018 |
|
MS. G Vs. STATE (GOVT. OF NCT OF DELHI) AND ANOTHER
|
September 24, 2018 |
|
MS. S Vs. STATE AND ORS
|
July 10, 2018 |
|
MS. SANGEETA @ SHAHEEN Vs. ABDUL GHAFFAR
|
February 5, 2018 |
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MSC SOFTWARE CORPORATION & ANR Vs. S RAMANATHAN & ANR
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November 20, 2018 |
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MSD OSS B V Vs. RELIANCE LIFE SCIENCES PVT LTD
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August 10, 2018 |
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MUBARAK OVERSEAS PRIVATE LIMITED Vs. UNION OF INDIA & ORS
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May 15, 2018 |
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MUHAMMAD SAYED SALIM CHAIWALA Vs. UNION OF INDIA & ORS
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September 19, 2018 |
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MUKESH Vs. UNION OF INDIA AND ORS
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February 23, 2018 |
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MUKESH @ KIRPAL Vs. STATE
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June 15, 2018 |
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MUKESH CHAND Vs. STATE (NCT) OF DELHI & ANR
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December 10, 2018 |
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MUKESH KHURANA Vs. RAMESHWAR SHARMA & ORS.
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February 15, 2018 |
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MUKESH KUMAR Vs. M P MADAN
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May 18, 2018 |
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MUKESH KUMAR Vs. PARVEEN KUMAR
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January 8, 2018 |
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MUKESH KUMAR Vs. NDMC AND ANR
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January 5, 2018 |
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MUKESH KUMAR Vs. UNION OF INDIA AND ANR
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December 18, 2018 |
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MUKESH KUMAR Vs. EAST DELHI MUNICIPAL CORPORATION AND ORS
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April 17, 2018 |
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MUKESH KUMAR Vs. STATE THROUGH CBI
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November 1, 2018 |
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MUKESH KUMAR Vs. MAAN SINGH
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February 8, 2018 |
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MUKESH KUMAR & ORS Vs. UNION OF INDIA
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January 4, 2018 |
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MUKESH KUMAR SHARMA Vs. STATE & ANR
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November 28, 2018 |
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MUKESH KUMAR SHARMA Vs. GIRISH CHANDER
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November 26, 2018 |
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MUKESH MATHUR Vs. STATE
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July 4, 2018 |
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MUKHTAR AHMAD Vs. STATE OF J&K AND OTHER
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October 26, 2018 |
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MUKHTAR ALI Vs. STATE (GOVT OF NCT OF DELHI)
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October 4, 2018 |
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MUKTA KATOCH Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS
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December 10, 2018 |
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MUKTI DUTTA Vs. ARYA ANATHALAYA
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January 16, 2018 |
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MUKUL AGARWAL SH NAVEEN KUMAR GUPTA Vs. BHARAT HEAVY ELECTRICALS LTD NEW DELHI
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April 27, 2018 |
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MUKUL TALWAR Vs. UNION OF INDIA & ORS
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May 14, 2018 |
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MUKUL TALWAR Vs. UNION OF INDIA & ORS
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April 4, 2018 |
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MUKUL TRIVEDI Vs. STATE & ANR
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September 4, 2018 |
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MULANUR RENEWABLE ENERGY PRIVATE LIMITED Vs. REGEN POWERTECH PRIVATE LTD
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January 17, 2018 |
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MULKH RAJ Vs. TATA POWER DDL/NDPL
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April 16, 2018 |
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MUMTAZ Vs. STATE
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June 13, 2018 |
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MUNICIPAL CORPORATION OF DELHI Vs. AMARJIT KAUR & ORS
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August 1, 2018 |
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MUNICIPAL CORPORATION OF DELHI & ANR Vs. AMAR SINGH SHARMA & ANR
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December 13, 2018 |
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MUNICIPAL CORPORATION OF DELHI &ORS Vs. SHAMBHUJI
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January 12, 2018 |
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MUNISH KUMAR SHARMA Vs. ANMESH KUMAR RAI
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October 26, 2018 |
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MUNNA LAL Vs. UNION OF INDIA & ANR
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December 11, 2018 |
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MUNNA LAL AND ORS Vs. UNION OF INDIA AND ANR
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September 24, 2018 |
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MURLI DHAR SHARMA Vs. GOVERNMENT OF NCT OF DELHI & ORS
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November 13, 2018 |
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MURLIDHAR Vs. STATE
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June 1, 2018 |
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MURTI DEVI & ANR Vs. NCT OF DELHI & ORS
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August 21, 2018 |
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MUSHTAK AHMED Vs. STATE
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April 24, 2018 |
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MUSKAN & OTHERS Vs. ANIL CHAWLA & OTHERS
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April 17, 2018 |
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MYNA HOMES PVT LTD Vs. UNION BANK OF INDIA AND ORS
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November 2, 2018 |
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N & N CHOPRA CONSLTANTS PVT LTD Vs. PRINCIPAL COMMISSIONER, GOODS & SERVICE TAX &CENTRAL EXCISE,DELHI EAST
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July 24, 2018 |
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N B TIWARI Vs. KALKA PUBLIC SCHOOL & ANR
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August 10, 2018 |
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N C GUPTA Vs. PUNJAB NATIONAL BANK AND ORS
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October 8, 2018 |
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N D M C Vs. RAVINDER SINGH & ORS
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October 23, 2018 |
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N D SHARMA Vs. CENTRAL BANK OF INDIA
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October 26, 2018 |
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N K BHATIA (NOW DECEASED THR LRS) Vs. GARGI ANAND
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May 15, 2018 |
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N K GUPTA Vs. MEDICAL COUNCIL OF INDIA AND ANR
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July 23, 2018 |
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N K JAIN Vs. UNION OF INDIA AND ORS
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August 17, 2018 |
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November 29, 2018 |
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December 29, 2018 |
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N K WADHWA Vs. CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANISATION & ANR
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April 24, 2018 |
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N N BUILDCON PVT LTD Vs. UNION OF INDIA
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April 24, 2018 |
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N N BUILDCON PVT LTD Vs. UNION OF INDIA
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March 14, 2018 |
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N NAGARJUNA RAO Vs. GOVT OF NCT DELHI AND ORS
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March 9, 2018 |
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N S INTERIOR CONTRACTS PVT LTD Vs. AMAN HOSPITALITY PVT LTD
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November 14, 2018 |
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N. Vs. M.S.
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May 4, 2018 |
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NABA NAEEM & ANR Vs. ANEES AHMED ABBASI
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January 10, 2018 |
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NABIN CHANDRA PATRA Vs. MAYA JEWELLERS
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May 31, 2018 |
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NADEEM MAJID OOMERBHOY Vs. GAUTAM TANK & ORS
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October 25, 2018 |
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NAFE SINGH Vs. SANJAY GUPTA
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December 21, 2018 |
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NAFE SINGH AND ORS Vs. UNION OF INDIA AND ORS
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May 22, 2018 |
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NAFIS QAZI & ANR Vs. UNION OF INDIA & ANR
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January 11, 2018 |
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NAFISA BEGUM Vs. SOUTH DELHI MUNICIPAL CORPORATION (SDMC) & ORS
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April 24, 2018 |
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NAGARJUNA AGRICHEM LIMITED Vs. THE ORIENTAL INSURANCE CO. LTD.
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January 17, 2018 |
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NAIM AHMED & ORS Vs. STATE & ANR
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September 25, 2018 |
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NAIMA KHATOON & ORS Vs. GOVERNMENT OF INDIA & ORS
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January 3, 2018 |
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NAKSHATRA STEEL SALES AND SEVICES LTD Vs. JINENDRA STRIPS & TUBES PVT LTD & ORS
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NALANDA BUILDERS & DEVELOPERS PVT LTD & ORS Vs. STATE & ORS
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NALANDA BUILDERS AND DEVELOPERS PVT LTD AND OTHERS Vs. ADVIK FINANCE AND PROPERTIES PVT LTD AND OTHERS
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April 25, 2018 |
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NALINI RANJAN AND OTHERS Vs. STATE & ANR
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July 18, 2018 |
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NANAK CHAND & ORS Vs. SAMAY SINGH & ANR
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November 28, 2018 |
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NANCY GILL Vs. STATE REPRESENTED BY
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January 17, 2018 |
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NANCY RUSTAGI Vs. UNION OF INDIA & ORS
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August 10, 2018 |
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NAND KISHORE & ANR Vs. BANKING OMBUDSMAN, NEW DELHI (I) & ANR
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February 7, 2018 |
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NANDAN SINGH Vs. GOPAL SINGH DANGWALA & ANR.
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February 12, 2018 |
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NANNI BAI AHIRWAR Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR
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January 23, 2018 |
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NARAIN JEWELLERS Vs. COL SOHAN SINGH & ORS
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December 11, 2018 |
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NARAYAN DIWAKAR Vs. CENRAL BUREAU OF INVESTIGATION
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April 23, 2018 |
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NARAYAN PRAMANIK Vs. STATE & ANR
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August 9, 2018 |
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NARAYAN SINGH & ANR Vs. STATE OF NCT OF DELHI & ANR
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August 21, 2018 |
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NARCOTICS CONTROL BUREAU Vs. SAAD ANSARI & ORS
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April 10, 2018 |
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NARCOTICS CONTROL BUREAU Vs. ATHAR PERVEZ & ORS
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November 16, 2018 |
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NAREN GURUNG & ANR Vs. TABASSUM & OR
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May 22, 2018 |
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NAREN GURUNG & ANR Vs. DALVEER SINGH
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May 22, 2018 |
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NARENDER KUMAR Vs. STAFF SELECTION COMMISSION AND ORS
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February 26, 2018 |
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NARENDER KUMAR JAIN Vs. STATE GOVT OF NCT OF DELHI
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January 11, 2018 |
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NARENDER KUMAR NAYYAR & ANR. Vs. DEEPAK ARORA
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January 11, 2018 |
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NARENDER KUMAR SHARMA & ORS Vs. MAHARANA PRATAP EDUCATIONAL CENTER & ANOTHER
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December 13, 2018 |
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NARENDER SAYAL & ORS Vs. STATE & ORS
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August 1, 2018 |
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NARENDER SHARMA Vs. GOVT OF NCT OF DELHI
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December 10, 2018 |
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NARENDER SHARMA & ORS Vs. PAWAN KUMAR & ORS
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April 27, 2018 |
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NARENDER SINGH Vs. UNION OF INDIA & ORS
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September 25, 2018 |
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NARENDER SINGH Vs. STATE NCT OF DELHI
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March 14, 2018 |
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NARENDRA YADAV Vs. INDIAN OIL CORPORATION LTD & ORS
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May 16, 2018 |
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NARENDRA YADAV Vs. INDIAN OIL CORPORATION LTD AND ORS
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February 23, 2018 |
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NARESH & ORS Vs. STATE
|
July 5, 2018 |
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NARESH CHAND Vs. GOVT OF NCT OF DELHI & ORS
|
May 15, 2018 |
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NARESH CHANDRA RASTOGI AND OTHERS Vs. GOVT. OF NCT OF DELHI AND ANOTHER
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January 30, 2018 |
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NARESH GOYAL Vs. STATE OF NCT OF DELHI & ANR
|
July 10, 2018 |
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NARESH GUPTA Vs. STATE OF NCT OF DELHI & ORS
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October 12, 2018 |
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NARESH HANDA Vs. SUNIL KOCHHAR
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June 1, 2018 |
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NARESH KUMAR Vs. NITIN LUTHRA
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February 15, 2018 |
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NARESH KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
|
May 29, 2018 |
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NARESH KUMAR Vs. SUMITRA
|
September 5, 2018 |
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NARESH KUMAR Vs. UNION OF INDIA & ORS
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April 17, 2018 |
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NARESH KUMAR Vs. FOOD CORPORATION OF INDIA
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May 4, 2018 |
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NARESH KUMAR Vs. UNION OF INDIA & ORS
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December 6, 2018 |
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NARESH KUMAR Vs. STATE
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February 9, 2018 |
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NARESH KUMAR Vs. STATE OF N C T OF DELHI
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December 11, 2018 |
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NARESH KUMAR & ANR Vs. HONBLE REGISTAR GENERAL DELHI HIGH COURT
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January 24, 2018 |
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NARESH KUMAR AGGARWAL Vs. STATE & ORS
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February 7, 2018 |
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NARESH KUMAR BANSAL Vs. TRIMURTHI HIGHTECH CO PVT LTD & ANR.
|
February 9, 2018 |
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NARESH KUMAR GUPTA Vs. GURPREET SINGH & ANR ( HDFC ERGO GENERAL INSURANCE
|
May 14, 2018 |
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NARESH KUMAR SHARMA Vs. UNION OF INDIA & ORS
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February 16, 2018 |
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NARESH KUMAR SHARMA AND ORS Vs. STATE OF NCT OF DELHI AND ORS
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September 26, 2018 |
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NARESH NAGPAL Vs. SAMIR JASUJA
|
August 27, 2018 |
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NARESH SHAH @ NARESH GUPTA & ANR Vs. STATE & ORS
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October 25, 2018 |
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NARESH VERMA Vs. ASHOK CHANDER KALRA & ORS
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May 2, 2018 |
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NARI LEPCHA Vs. STATE
|
March 24, 2018 |
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NARINDER BHATIA Vs. DELHI DEVELOPMENT AUTHORITY & ORS
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December 10, 2018 |
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NARINDER KHULLAR & ANR Vs. UMESH UPPAL
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December 5, 2018 |
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NARINDER KUMAR ARORA & ORS Vs. STATE & ANR
|
November 27, 2018 |
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NARINDER NATH SETH & ORS Vs. LATA SETH & ORS
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April 6, 2018 |
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NARINDER PAUL KAUSHIK Vs. GOVT OF NCT OF DELHI AND ANR
|
May 11, 2018 |
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NARINDER SINGH BUTTA Vs. STATE GOVT OF NCT OF DELHI & ANR
|
May 22, 2018 |
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NARINDER SINGH NARANG Vs. STATE
|
April 9, 2018 |
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NARINJAN DAS ANAND AND SONS Vs. SENBO ENGINEERING LTD AND ORS
|
September 14, 2018 |
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NAROTTAM MISHRA Vs. ELECTION COMMISSION OF INDIA & ORS
|
May 18, 2018 |
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NARVADA DEVI Vs. LT GOVERNOR, NATIONAL CAPITAL TERRITROY OF DELHI & ORS
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July 10, 2018 |
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NASARIN Vs. MEGMA HDI GEN INS CO LTD & ORS
|
August 27, 2018 |
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NASEEM KHAN Vs. STATE
|
October 12, 2018 |
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NASIMA KHATOON Vs. STATE & ANR
|
February 21, 2018 |
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NATALYA MAMRENKO Vs. UNION OF INDIA AND ORS
|
September 24, 2018 |
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NATCONN ENGINEERING PRIVATE LIMITED Vs. PRABHJEET SINGH & ORS
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July 31, 2018 |
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NATHA SINGH Vs. SUKHPAL SINGH
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December 18, 2018 |
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NATHI LAL Vs. PREM & ORS
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December 10, 2018 |
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NATHI RAM Vs. DELHI TRANSPORT CORPORATION
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October 25, 2018 |
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NATHI SINGH Vs. UNION OF INDIA & ORS.
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January 22, 2018 |
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NATIONAL AGRI. COOP MKTG. FED. OF INDIA LTD Vs. LD. PRESIDING OFFICER LABOUR COURT AND OTHERS
|
August 10, 2018 |
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NATIONAL AGRICULTRUAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. ALIMENTA S.A.
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November 28, 2018 |
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NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD (NAFED) Vs. BANACO OVERSEAS
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September 25, 2018 |
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NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD. (NAFED) Vs. BANACO OVERSEAS
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September 25, 2018 |
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NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA Vs. P O LABOUR COURT & ANR
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August 30, 2018 |
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NATIONAL BUILDING CONSTRUCTION COMPANY LIMITED Vs. UNION OF INDIA & ORS
|
November 16, 2018 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION Vs. SURAJ LAL TIWARI & ORS
|
February 19, 2018 |
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NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD Vs. UOI & ORS
|
July 19, 2018 |
|
NATIONAL FEDERATION OF BLIND Vs. UNION OF INDIA & ORS
|
November 12, 2018 |
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NATIONAL FERTILIZERS LIMITED Vs. INDO GULF INDUSTRIES LIMITED
|
January 29, 2018 |
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NATIONAL HAWKERS FEDERATION ( AKSHARDHAM) Vs. COMMISSIONER OF POLICE AND ORS
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October 26, 2018 |
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NATIONAL HIGHWAY & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. KMC CONSTRUCTIONS LIMITED
|
February 28, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. PROGRESSIVE-MVR JOINT VENTURE
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February 28, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. CHANDA ALLIED SERVICES
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October 15, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. GAYATRI JHANSI ROADWAYS LTD
|
August 1, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. M/S ORIENTAL STRUCTURAL ENGINEERS PVT. LTD.
|
October 25, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD
|
July 11, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. TRANSSTROY (INDIA) LTD.
|
February 27, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. GAYATRI LALITPUR ROADWAYS LIMITED
|
October 10, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. CHANDA ALLIED SERVICES
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May 22, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. MADHUCON PROJECTS LIMITED
|
April 17, 2018 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. GAYATRI JHANSI ROADWAYSLIMITED
|
May 25, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF
INDIA Vs. MUMBAI NASIK EXPRESSWAY LTD
|
April 23, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PATEL KNR (JV)
|
May 14, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. TGV PROJECTS AND INVESTMENTS PRIVATE LIMITED
|
May 24, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. DIC - NCC (JV)
|
October 12, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ESSEL WALAHJAPET POONAMALLE TOLL ROAD PVT LTD
|
August 30, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SSANGYONG ENGINEERING & CONSTRUCTION CO
LTD
|
September 17, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NCC VEE (JV)
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May 18, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NCC-VEE(JV)
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April 12, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SSANGYONG ENGINEERING AND CONSTRUCTION CO. LTD.
|
March 16, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURAL ENGINEERS PVT TLD
|
July 25, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GAMMON ENGINEERS AND CONTRACTOR PVT LTD
|
July 20, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. INTERCONTINENTAL CONSULTANT AND TECHNOCRATS PVT LTD
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August 3, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL-STICCO (JV)
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July 17, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL-STICO (JV)
|
August 6, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SANGAM (INDIA)LTD
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July 3, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO LTD
|
July 2, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. L N MALVIYA INFRA PROJECTS PVT LTD AND ANR
|
July 9, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO LTD
|
December 7, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUNWAY CONSTRUCTION SDN BHD
|
December 5, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL-SUNCON(JV)
|
December 4, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S ITD-SDB (JV)
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November 20, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NORTH BIHAR HIGHWAY LIMITED
|
October 4, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. R N SHETTY & COMPANY-SUNWAY CONSTRUCTIONS BHDJV
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November 19, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PRAKASH ATLANTA (JV)
|
April 11, 2018 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ITD-SDB(JV)
|
October 31, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS-APIL JOINT VENTURE
|
January 31, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PATEL KNR
|
December 19, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SOM DUTT BUILDERS -NCC(JV)
|
August 20, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) Vs. SHILLONG EXPRESSWAY PRIVATE LTD
|
November 2, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA. Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
March 23, 2018 |
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NATIONAL HIGHWAYS AUTNHORITY OF INDIA Vs. INTERCONTINENTAL CONSULTANTAND TECHNOCRATS PVT LTD
|
April 25, 2018 |
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NATIONAL HIGHWAYS AUTORITY OF INDIA Vs. AFCONS APIL(JV)
|
May 18, 2018 |
|
NATIONAL HYDRO-ELECTRIC POWER CORPORATION Vs. CONTINENTAL CONSTRUCTION LTD & ANR
|
December 6, 2018 |
|
NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICY Vs. COMMISSIONER OF SERVICE TAX
|
August 23, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. BIMLA & ORS
|
February 22, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. MMD ENTERPRISES THR ITS PROP & ANR
|
November 15, 2018 |
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NATIONAL INSURANCE CO LTD Vs. MAHENDRA SINGH & ORS
|
July 18, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RAJ RANI & ORS
|
August 6, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. VEENA & ORS
|
August 1, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. HARGYAN SINGH
|
January 22, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RAVI MAKHIJA & ANR
|
July 23, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. VARUN MAHLAWAT & ANR
|
July 30, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. KAMLA CHAUHAN & ORS
|
July 27, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. ANIL KUMAR & ORS
|
August 10, 2018 |
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NATIONAL INSURANCE CO LTD Vs. MEENU BHATIYA & ORS
|
April 12, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. INDU DEVI & ORS
|
August 21, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. PREM LATA & ORS
|
August 28, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RAMBIR SINGH & ORS
|
September 13, 2018 |
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NATIONAL INSURANCE CO LTD Vs. VIJAY & ORS
|
September 11, 2018 |
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NATIONAL INSURANCE CO LTD Vs. MANOJ KUMAR & ORS
|
September 25, 2018 |
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NATIONAL INSURANCE CO LTD Vs. ARVIND KUMAR & ANR
|
April 20, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SANJAY & ORS
|
January 12, 2018 |
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NATIONAL INSURANCE CO LTD Vs. RAM BABU & ORS
|
January 5, 2018 |
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NATIONAL INSURANCE CO LTD Vs. SHARP MENTHOL LTD
|
July 17, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. JYOTI & ORS
|
July 17, 2018 |
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NATIONAL INSURANCE CO LTD Vs. ALKA SHARMA & ORS
|
July 12, 2018 |
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NATIONAL INSURANCE COMPANY LTD Vs. INDRA CHAUHAN & ORS
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January 4, 2018 |
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NATIONAL INSURANCE COMPANY LTD Vs. KAMLA DEVI & ORS
|
May 10, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BIRMA DEVI
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January 12, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KHUSHI RAM & ORS
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February 2, 2018 |
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NATIONAL INSURNCE CO LTD Vs. NIDHI BHARGAVA & ORS
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September 20, 2018 |
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NATIONAL INVESTOR FORUM REGD Vs. GOLDEN FORESTS INDIA LTD.
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February 15, 2018 |
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September 25, 2018 |
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September 18, 2018 |
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April 23, 2018 |
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November 26, 2018 |
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April 23, 2018 |
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October 26, 2018 |
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October 4, 2018 |
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NATIONAL THERMAL POWER CORPORATION LTD (NTPC) Vs. NAVAYUGA ENGINEERING COMPANY LTD (NECL)
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June 1, 2018 |
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February 13, 2018 |
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February 19, 2018 |
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May 29, 2018 |
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August 7, 2018 |
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September 17, 2018 |
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July 17, 2018 |
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July 31, 2018 |
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February 13, 2018 |
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November 26, 2018 |
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October 3, 2018 |
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October 11, 2018 |
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October 23, 2018 |
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August 10, 2018 |
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July 11, 2018 |
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July 31, 2018 |
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October 11, 2018 |
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February 15, 2018 |
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December 18, 2018 |
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October 4, 2018 |
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August 29, 2018 |
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December 10, 2018 |
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January 17, 2018 |
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December 20, 2018 |
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January 8, 2018 |
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July 31, 2018 |
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October 29, 2018 |
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October 16, 2018 |
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July 17, 2018 |
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October 11, 2018 |
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October 1, 2018 |
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January 31, 2018 |
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May 23, 2018 |
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October 5, 2018 |
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February 28, 2018 |
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August 16, 2018 |
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July 31, 2018 |
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July 30, 2018 |
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October 12, 2018 |
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May 25, 2018 |
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May 28, 2018 |
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August 24, 2018 |
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July 16, 2018 |
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October 5, 2018 |
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March 20, 2018 |
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November 27, 2018 |
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NGC NETWORK INDIA PVT LTD Vs. ORANGEFISH ENTERTAINMENT PRIVATE LIMITED
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September 18, 2018 |
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January 24, 2018 |
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December 6, 2018 |
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September 24, 2018 |
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December 12, 2018 |
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May 22, 2018 |
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October 23, 2018 |
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March 12, 2018 |
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January 4, 2018 |
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November 12, 2018 |
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April 3, 2018 |
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December 21, 2018 |
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May 28, 2018 |
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October 15, 2018 |
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October 22, 2018 |
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June 1, 2018 |
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September 14, 2018 |
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May 24, 2018 |
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October 3, 2018 |
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January 18, 2018 |
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January 29, 2018 |
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January 16, 2018 |
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September 7, 2018 |
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January 10, 2018 |
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July 9, 2018 |
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September 13, 2018 |
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July 31, 2018 |
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October 12, 2018 |
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April 3, 2018 |
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July 11, 2018 |
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July 18, 2018 |
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July 16, 2018 |
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October 5, 2018 |
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May 24, 2018 |
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July 11, 2018 |
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November 13, 2018 |
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November 15, 2018 |
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January 4, 2018 |
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April 24, 2018 |
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December 13, 2018 |
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October 16, 2018 |
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May 23, 2018 |
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August 1, 2018 |
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August 10, 2018 |
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August 20, 2018 |
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July 4, 2018 |
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February 7, 2018 |
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March 6, 2018 |
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May 23, 2018 |
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December 4, 2018 |
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July 4, 2018 |
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July 13, 2018 |
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March 22, 2018 |
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January 31, 2018 |
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November 15, 2018 |
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March 7, 2018 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. ASHOK SARAN
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February 12, 2018 |
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October 31, 2018 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. GANESH KUMAR
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July 13, 2018 |
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February 27, 2018 |
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January 11, 2018 |
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July 19, 2018 |
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September 26, 2018 |
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October 16, 2018 |
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March 22, 2018 |
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August 30, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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March 22, 2018 |
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July 17, 2018 |
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April 18, 2018 |
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January 29, 2018 |
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February 1, 2018 |
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March 7, 2018 |
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February 28, 2018 |
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April 17, 2018 |
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July 11, 2018 |
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November 28, 2018 |
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April 10, 2018 |
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January 18, 2018 |
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December 18, 2018 |
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September 25, 2018 |
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December 14, 2018 |
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July 13, 2018 |
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April 11, 2018 |
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November 15, 2018 |
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NYAY FOR SOCIAL JUSTICE Vs. UNION OF INDIA AND ORS
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February 1, 2018 |
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July 18, 2018 |
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August 23, 2018 |
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July 4, 2018 |
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October 22, 2018 |
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April 23, 2018 |
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March 8, 2018 |
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August 16, 2018 |
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May 28, 2018 |
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October 23, 2018 |
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February 26, 2018 |
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July 4, 2018 |
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February 13, 2018 |
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OK PLAY AUTO PVT LTD Vs. INDIAN COMMERCE & INDUSTRIES CO PVT LTD
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April 25, 2018 |
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OKAYA POWER LTD Vs. AQUA HEALER & ORS
|
March 12, 2018 |
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OLD TYRES DEALERS ASSOCIATION Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR
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September 7, 2018 |
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OLYMPIC OIL INDUSTRIES LTD Vs. PRACTICAL PROPERTIES PVT LTD
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April 24, 2018 |
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OM HARI SIROHI Vs. FOOD CORPORATION OF INDIA & ORS
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May 10, 2018 |
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OM PARKASH Vs. ANAMIKA
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August 1, 2018 |
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OM PARKASH CHHIKARA Vs. STATE
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November 15, 2018 |
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OM PRAKASH Vs. STATE OF DELHI
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November 30, 2018 |
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OM PRAKASH Vs. STATE
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August 21, 2018 |
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OM PRAKASH Vs. SUBHASH
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February 9, 2018 |
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OM PRAKASH Vs. RAJIV KUMAR
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April 16, 2018 |
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OM PRAKASH & ORS Vs. STATE (NCT OF DELHI) & ANR
|
January 8, 2018 |
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OM PRAKASH CHAUTALA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 27, 2018 |
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OM PRAKASH GUPTA Vs. VED PRAKASH
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September 5, 2018 |
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OM PRAKASH LAMBA & ORS Vs. STATE & ORS
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December 18, 2018 |
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OM PRAKASH MALIK Vs. PAWAN KUMAR MALIK
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October 5, 2018 |
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OM PRAKASH PANDEY Vs. RAM PRAKASH PANDEY
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August 6, 2018 |
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OM PRAKASH SHARMA Vs. LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI THR SECRETARY AND ANR
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October 30, 2018 |
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OM VATILTD Vs. BAJAJ ALLIANZS GENERAL INSURNACE CO LTD & ORS
|
December 14, 2018 |
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OM WATI Vs. RESERVE BANK OF INDIA AND ANR
|
January 10, 2018 |
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OMAXE INFRASTRUCTURE AND CONSTRUCTION LTD. Vs. UNION OF INDIA & ANR.
|
May 4, 2018 |
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OMBIR SINGH & ANR Vs. JASPALI CHAUHAN & ORS
|
January 10, 2018 |
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OMBIR SINGH & ORS Vs. UNION OF INDIA & ORS
|
May 14, 2018 |
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OMKAR SINGH BHANDARI Vs. DHANNA DEVI
|
July 30, 2018 |
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OMOKHOSIO Vs. STATE (GOVT OF NCT) OF DELHI
|
October 16, 2018 |
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ONKAR NATH KAPOOR THROUGH LRS Vs. JAWAHAR LAL KAPOOR (DECEASED) THROUGH LRS.
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March 21, 2018 |
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ONKAR SINGH KOHLI (DECEASED) THROUGH LRS Vs. ROYAL ORCHIDS & ORS
|
March 16, 2018 |
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OPTIMUM INTERNATIONAL SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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December 6, 2018 |
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ORANGEFISH ENTERTAINMENT PVT LTD Vs. NGC NETWORK (INDIA) PVT LTD
|
October 15, 2018 |
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ORCHID SALON SERVICES PVT LTD Vs. PRADYUMAN KUMAR AGGARWAL & ORS
|
October 16, 2018 |
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ORENTAL INSURANCE COMPANY LTD Vs. HITESH SADH & ORS
|
August 1, 2018 |
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ORIENT TYRES Vs. ARJUN UPPAL
|
February 1, 2018 |
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ORIENTAL BANK OF COMMERCE Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 17, 2018 |
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ORIENTAL BANK OF COMMERCE Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 17, 2018 |
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ORIENTAL FOUNDRY PVT LTD Vs. UNION OF INDIA AND ORS
|
February 7, 2018 |
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ORIENTAL INSURACE CO LTD Vs. DEVANSH REAL ESTATE PVT LTD
|
January 19, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. RAM ROOP
|
February 2, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. BABY DIVIJA & ORS
|
July 26, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. MUKTI JANA & ANR
|
April 24, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. SHAMA PARVEEN & ORS
|
April 24, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. MOHD NIZAM & ORS
|
May 7, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. LALU KUMAR AND ORS
|
April 19, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. SUBODH CHAND GUPTA
|
February 13, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. KIRAN ALEXANDER & ORS
|
October 15, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. ASHOK & ORS
|
January 10, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. USHA & ORS
|
January 4, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. DINESH SHARMA & ORS
|
July 11, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. SABRA & ORS
|
July 13, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. SURESH KUMAR & ORS
|
September 28, 2018 |
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ORIENTAL INSURANCE CO. LTD. Vs. SUMAN & ORS.
|
April 5, 2018 |
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ORIENTAL INSURANCE COMPANY Vs. MEENA DEVI AND ORS
|
September 5, 2018 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. GANGA SARAN & ORS
|
October 1, 2018 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA & ORS
|
July 26, 2018 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. ASB AGRO EXPORTS P LTD
|
February 5, 2018 |
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ORIENTAL INSURANCE COMPANY LTD Vs. NAVEEN GOYAL
|
December 7, 2018 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SANGITA JAIN AND ORS
|
May 16, 2018 |
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ORIENTAL LONGMAN LTD Vs. GULMOHAR PRESS P LTD
|
January 5, 2018 |
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ORIENTAL STRUCTURAL ENGINEERS PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 16, 2018 |
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ORIFLAME INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 10, 2018 |
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ORION INFRASTRUCTURE LTD & ANR Vs. STATE & ORS
|
October 29, 2018 |
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ORION SECURITY SOLUTIONS PVT LTD Vs. UNIVERSITY OF DELHI
|
January 10, 2018 |
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OSA VENDITA PVT LTD Vs. BAUSCH & LOMB INDIA PVT LTD
|
November 29, 2018 |
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OSWAL WOOLEN MILLS LTD Vs. NTPC VIDYUT VYAPAR NIGAM LTD
|
November 20, 2018 |
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OVERNITE EXPRESS LTD Vs. SEELAM KUMARI & ORS
|
May 7, 2018 |
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P Vs. R
|
July 19, 2018 |
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P B DAVID Vs. ESTATE OFFICER AND ANR
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September 19, 2018 |
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P G SONS HUF Vs. LALIT M SHARMA
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January 31, 2018 |
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P K BAJPAI BOTHA PRASAD RAO I T N VEERARAGHAVAN R KRISHAN Vs. UOI
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February 6, 2018 |
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P K SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED & ANR
|
March 23, 2018 |
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P P BUILDWELL PRIVATE LIMITED (CONSORTIUM) Vs. DELHI METRO RAIL CORPORATION AND ORS
|
January 31, 2018 |
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P P S KAPOOR AND ORS Vs. FOOD CORPORATION OF INDIA
|
January 31, 2018 |
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P P SHARMA Vs. HONBLE CHIEF JUSTICE OF DELHI
|
March 19, 2018 |
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P SAMARENDRA Vs. REGISTRAR OF COOPERATIVE SOCIETIES NCT & ANR
|
April 2, 2018 |
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P SASI Vs. UNION OF INDIA & ANR
|
November 27, 2018 |
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P.N. SETHI Vs. PARLEY BISCUITS LTD.
|
September 12, 2018 |
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P.P. BUILDWELL PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION AND ORS.
|
January 31, 2018 |
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PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. COMMISSIONER SOUTH DELHI MUNICIPAL CORPORATION & ORS
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October 29, 2018 |
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PACIFIC CONVERGENCE CORPN LTD Vs. DATA ACCESS (INDIA) LTD
|
October 8, 2018 |
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PADAM CHAND KANODIA Vs. UNION OF INDIA AND ORS
|
October 3, 2018 |
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PADAM SINGHEE AND ANR Vs. SVOGL OIL, GAS AND ENERGY LTD & ORS
|
September 18, 2018 |
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PADMA LANDOL Vs. UNIVERSITY OF DELHI AND ANR
|
January 23, 2018 |
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PAISALO DIGITAL LTD Vs. JAY POLYCHEM (INDIA) LTD & ORS
|
August 1, 2018 |
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PALKEET SINGH & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
August 2, 2018 |
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PALLAV MONGIA Vs. UNION OF INDIA & ANR
|
February 2, 2018 |
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PALLAVI FIRMS & NURSERIES Vs. NATIONAL SEEDS CORPORATION LIMITED
|
December 4, 2018 |
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PAMELA MANMOHAN SINGH Vs. K V KOHLI
|
July 11, 2018 |
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PANASONIC INDIA PVT LTD Vs. NATIONAL RADIO ELECTRONICS & ORS
|
September 19, 2018 |
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PANDIT RESTAURANT (UPVAN) & ORS Vs. HOTEL & RESTAURANT ASSOCIATION OF NORTHERN INDIA (HRANI) & ORS
|
November 14, 2018 |
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PANKAJ Vs. STATE
|
September 17, 2018 |
|
PANKAJ @ SANDEEP @ BACHCHA Vs. STATE
|
August 27, 2018 |
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PANKAJ BHADANA Vs. STATE
|
May 14, 2018 |
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PANKAJ DAYAL Vs. YOGESH GUPTA & ANR
|
October 29, 2018 |
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PANKAJ DIXIT & ORS Vs. K B S H EXPORT HOUSE & ANR
|
January 24, 2018 |
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PANKAJ GAUTAM Vs. PARMA DEVI & ANR
|
August 16, 2018 |
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PANKAJ GUPTA Vs. LAND ACQUISITION COLLECTOR (NORTH) & ORS
|
February 19, 2018 |
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PANKAJ JAIN Vs. LT GOVERNOR OF DELHI & ORS
|
February 13, 2018 |
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PANKAJ MITTAL Vs. UNION OF INDIA
|
December 5, 2018 |
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PANKAJ PALIWAL Vs. VIAN INFRASTRUCTURE LTD & ORS
|
November 14, 2018 |
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PANKAJ SALES CORPORATION Vs. INDRA JAIN INDUSTRIES
|
October 23, 2018 |
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PANKAJ SETHI Vs. UNION OF INDIA AND ORS
|
January 2, 2018 |
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PANKAJ SHAH & ANR Vs. RAFAT
|
May 10, 2018 |
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PANKAJ SHARMA Vs. STATE & ORS
|
July 4, 2018 |
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PANKAJ SHARMA Vs. STATE NCT OF DELHI
|
July 30, 2018 |
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PANKAJ SHARMA AND OTHERS Vs. STATE OF NCT AND ANR.
|
July 27, 2018 |
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PANKAJ SOLANKI & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 24, 2018 |
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PANKAJ VERMA Vs. STATE OF DELHI & AN
|
January 4, 2018 |
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PANKHURI INVESTMENTS & SECURITIES LIMITED & ORS Vs. S E INVESTMENTS
|
February 13, 2018 |
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PANNALAL RATHORE & ANR Vs. W H DEETH (BALLABGARH) & CO
|
January 15, 2018 |
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PANNALAL RATHORE & ANR Vs. W H DEETH (BALLABGARH) & CO & ORS
|
May 16, 2018 |
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PAPPU KUMAR & KALLU Vs. STATE
|
April 17, 2018 |
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PARADEEP KUMAR MITTAL Vs. DINESH KUMAR & ORS
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October 5, 2018 |
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PARALYMPIC COMMITTEE OF INDIA Vs. NARESH KUMAR SHARMA AND ANR
|
April 18, 2018 |
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PARAM PREET SINGH Vs. DAVENDER KUMAR RELAN & ORS
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September 5, 2018 |
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PARAMJEET Vs. STATE (NCT OF DELHI)
|
December 4, 2018 |
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PARAMJIT ANAND Vs. MOHAN LAL ANAND
|
April 4, 2018 |
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PARAMJIT SINGH DHILLON Vs. HARINDER SINGH GHUMAN
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July 19, 2018 |
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PARAMPUJYA SOLAR ENERGY PRIVATE LIMITED Vs. UNION OF INDIA AND OTHERS
|
March 8, 2018 |
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PARAS KAPIL & ORS Vs. STATE & ANR
|
October 1, 2018 |
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PARAS NATH SINGH Vs. UNION OF INDIA
|
February 12, 2018 |
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PARAS WHITE GOLD AGRO INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI & ANR
|
January 22, 2018 |
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PARASRAMIKA HOLDINGS PVT LTD Vs. AMBIENCE PRIVATE LTD
|
February 28, 2018 |
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PARASRAMKA HOLDINGS PVT LTD Vs. AMBIENCE PRIVATE LTD & ANR
|
January 15, 2018 |
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PARBATI Vs. GOVT OF NCT OF DELHI
|
March 12, 2018 |
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PARESH K. DAFTARY Vs. COMMISSIONER OF CUSTOMS
|
November 27, 2018 |
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PARESH NATH SHARMA Vs. UOI & ORS
|
July 6, 2018 |
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PARI SERVICE P LTD Vs. PENNZOIL QUAKER STATE INDIA LTD
|
March 13, 2018 |
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PARIDHI AGGARWAL Vs. RAM KUMAR AGGARWAL & ORS
|
October 26, 2018 |
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PARIVARTAN SANDESH, A NGO Vs. STATE NCT OF DELHI & ORS
|
May 16, 2018 |
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PARIVESH KUMAR Vs. UNION OF INDIA & ANR
|
January 10, 2018 |
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PARKING SOLUTIONS PRIVATE LIMITED Vs. NORTH DELHI MUNICIPAL CORPORATION
|
December 18, 2018 |
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PARMATMA INDIA PVT LTD Vs. UNION OF INDIA
|
February 5, 2018 |
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PARMILA SINGH & ANR Vs. ASHOK SALUJA
|
September 7, 2018 |
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PARMOD KUMAR DHAILWAL Vs. GNCT OF DELHI AND ORS
|
January 18, 2018 |
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PARSOLI MOTORS WORKS PRIVATE LIMITED Vs. BMW INDIA PRIVATE LITMITED
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January 15, 2018 |
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PARSVNATH DEVELOPERS LIMITED & ANR Vs. RAIL LAND DEVELOPMENT AUTHORITY
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October 31, 2018 |
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PARSVNATH DEVELOPERS LTD Vs. DELHI METRO RAIL CORPORATION LIMITED
|
July 3, 2018 |
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PARTHASARATHI BANERJEE Vs. UNION OF INDIA AND ORS
|
November 12, 2018 |
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PARVEEN ARORA & ANR Vs. REGISTRAR COOPERATIVE SOCIETIES & ANR
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July 10, 2018 |
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PARVEEN GARG Vs. SATPAL SINGH & ANR
|
May 11, 2018 |
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PARVEEN GUPTA Vs. STAR SHARE & STOCK BROKERS LTD
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July 30, 2018 |
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PARVEEN KUMAR Vs. UOI
|
February 1, 2018 |
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PARVEEN KUMAR & ANR Vs. STATE OF NCT OF DELHI & ORS
|
August 1, 2018 |
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PARVESH & ORS Vs. STATE
|
May 17, 2018 |
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PARVESH JAIN Vs. IDBI BANK LTD & ORS
|
December 18, 2018 |
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PARVINDER Vs. STATE
|
September 11, 2018 |
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PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED Vs. IL & FS ENGINEERING & CONSTRUCTION COMPANY LIMITED
|
August 16, 2018 |
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PASHUPATI NATH SHAH Vs. STATE
|
April 4, 2018 |
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PASITHEA INFRASTRUCTURE LIMITED Vs. SOLER ENERGY CORPORATION OF INDIA LTD AND ANR
|
January 10, 2018 |
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PATANJALI AYURVEDA LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX AND ANR
|
December 6, 2018 |
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PATIT SARKAR Vs. STATE
|
July 2, 2018 |
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PATLIPUTRA CREDIT AND SECURITIES LTD Vs. PRAKASH CHANDRA YADAV & ANR
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April 23, 2018 |
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PAWAN @ DABBAL Vs. STATE (GOVT OF NCT OF DELHI)
|
July 18, 2018 |
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PAWAN GUPTA Vs. STATE OF NCT DELHI & ORS
|
August 23, 2018 |
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PAWAN KATARIA & ORS Vs. ARDEEP KUMAR BATTA & ANR
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July 19, 2018 |
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PAWAN KOHLI Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD AND ANR
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August 28, 2018 |
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PAWAN KUMAR Vs. STATE & ANR
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May 15, 2018 |
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PAWAN KUMAR Vs. STATE
|
January 17, 2018 |
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PAWAN KUMAR Vs. STAFF SELECTION COMMISSION AND ANR
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July 5, 2018 |
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PAWAN KUMAR Vs. UNION OF INDIA AND OTHERS
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January 19, 2018 |
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PAWAN KUMAR & ORS Vs. SHANTI DEVI & ORS
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January 31, 2018 |
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PAWAN KUMAR & ORS. Vs. UNION OF INDIA & ORS.
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November 28, 2018 |
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PAWAN KUMAR AND ORS Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS
|
March 22, 2018 |
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PAWAN KUMAR SHARMA & ORS Vs. STATE ( NCT OF DELHI) & ANR
|
August 17, 2018 |
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PAWAN LAL & ANOTHER Vs. STATE & ORS
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April 13, 2018 |
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PAWAN MEHRA Vs. BANWARI LAL AND ORS
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September 27, 2018 |
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PAWAN MEHTA Vs. SUNIL MALIK & ANR
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July 12, 2018 |
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PAWANJIT SINGH BAWA Vs. DELHI DEVELOPMENT AUTHORITY & ANR
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February 23, 2018 |
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PCI LTD Vs. PARAGON CABLE INDIA
|
September 10, 2018 |
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PEACOCK TOURS PRIVATE LIMITED & ANR Vs. FAROOQ AHMED SHALA & ORS
|
April 3, 2018 |
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PEARL DEVELOPERS PVT LTD Vs. UNIVERSAL LAND AND FINANCE CO
|
October 8, 2018 |
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PEEYUSH AGGARWAL Vs. STATE (GOVT OF NCT DELHI & ANR)
|
February 26, 2018 |
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PEL INDUSTRIES LTD & ORS Vs. S E INVESTMENT LTD
|
April 23, 2018 |
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PENTAX ENGINEERING PVT LTD Vs. TECHNO FAB ENGINEERING LTD
|
April 16, 2018 |
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PENTEL KABUSHIKI KAISHA & ANR Vs. ARORA STATIONERS & ORS
|
January 8, 2018 |
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PENTEL KABUSHIKI KAISHA & ANR Vs. ARORA SATIONERS AND ORS
|
October 25, 2018 |
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PEOPLE FOR ANIMALS & ANR Vs. MD MOHAZZIM & ANR
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August 8, 2018 |
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PEPSICO, INC Vs. SAVIOR PAPER AND POLYMER PVT LTD
|
September 13, 2018 |
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PERFECT MECHANICAL INDUSTRIES Vs. DELHI JAL BOARD, GOVT OF NCT OF DELHI
|
March 14, 2018 |
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PHARM CHEM Vs. SHANDONG MINMENTALS CO LTD
|
September 11, 2018 |
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PHILIPS ELECTRONICS INDIA LTD Vs. UOI THR DIRECTOR GENERAL OF HEALTH SERVICES & ANR
|
November 16, 2018 |
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PHOENIX UDYOG PVT. LTD. Vs. MAXPURE WATER SYSTEM PVT. LTD.
|
March 9, 2018 |
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PHOOL SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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October 11, 2018 |
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PHOOL SINGH Vs. SULTAN
|
February 5, 2018 |
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PHOOLWATI & ORS Vs. UNION OF INDIA & ORS
|
July 30, 2018 |
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PHOOLWATI TOKAS Vs. STATE OF NCT OF DELHI
|
August 10, 2018 |
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PI AND ORS Vs. JAWAHARLAL NEHRU UNIVERSITY AND ORS
|
May 29, 2018 |
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PIJUSH KANTI ROY AND ORS Vs. EXPERION DEVELOPERS PVT LTD
|
July 27, 2018 |
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PIMA LAL Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
January 23, 2018 |
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PINNACLE AIR PVT LTD THR ITS AUTHORISES REPRESENTATIVE Vs. CAPTAIN RICHARD SLOAN NORRIS
|
February 12, 2018 |
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PINTU Vs. GOVT OF NCT OF DELHI & ANR
|
July 11, 2018 |
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PINTU DAS Vs. STATE OF NCT OF DELHI
|
October 26, 2018 |
|
PIO, HOUSING AND URBAN DEVELOPMENT CORPORATION LTD AND ANR Vs. VISHWAS BHAMBURKAR
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January 11, 2018 |
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PIONEER HORTICULTURE PVT LTD Vs. PUBLIC WORKS DEPARTMENT AND ANR
|
May 2, 2018 |
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PIONEER POLYLEATHERS LTD Vs. COMPER PRODUCTS COMPANY AND OTHERS
|
December 5, 2018 |
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PIPAVAV ENERGY PVT LTDLTD Vs. MADHAVI PROCON PVT LTD
|
December 21, 2018 |
|
PIYUSH PATHAK & ORS Vs. STATE & ANR
|
July 25, 2018 |
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PLANET ADVERTISING PVT LTD Vs. AMBIENCE PVT LTD & ANR
|
August 3, 2018 |
|
PNB FINANCE AND INDUSTRIES LIMITED Vs. LATE SHITAL PRASAD JAIN & ORS
|
February 15, 2018 |
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PNR REALTORS PVT LTD Vs. BRAHMA CITY PVT LTD & ORS
|
May 16, 2018 |
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POLO/LAUREN COMPANY L P Vs. VARSHA & CO AND ANR
|
March 23, 2018 |
|
POMEY PLASTIC WORKS Vs. GULSHAN ARORA
|
July 4, 2018 |
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POOJA DUGGAL Vs. STATE GOVT OF NCT OF DELHI
|
December 5, 2018 |
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POOJA KHATRI & ORS Vs. DELHI UNIVERSITY & ORS
|
May 11, 2018 |
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POOJA PAHWA Vs. MAHINDER SINGH
|
January 23, 2018 |
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POOJA SINGH Vs. STATE OF NCT & ORS
|
October 23, 2018 |
|
POONAM Vs. KISHAN BAHADOOR & ORS
|
August 2, 2018 |
|
POONAM (NOW DECEASED) THROUGH LRS Vs. PRADEEP TYAGI
|
August 14, 2018 |
|
POONAM AND ORS Vs. UNION OF INDIA AND ORS
|
October 10, 2018 |
|
POONAM BHARDWAJ Vs. ASHISH ABROL
|
September 20, 2018 |
|
POONAM KHANNA Vs. STATE & ORS
|
January 30, 2018 |
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POONAM KUMARI Vs. ICICI LOMBARD GENRAL INSURACE COMPANY LIMITED & ORS
|
September 14, 2018 |
|
POONAM PANDEY (NOW DECEASED) LEGAL HEIRS &ANR Vs. POORNA NAND BAJPEI
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January 18, 2018 |
|
POONAM RAWAT & ORS Vs. YOGENDRA SARASWAT & ORS
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August 31, 2018 |
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POONAM SHARMA Vs. STATE OF NCT OF DELHI & ANR
|
August 21, 2018 |
|
POONAM SHARMA & ORS Vs. UNION OF INDIA & ORS
|
May 30, 2018 |
|
POONAM TIWARI Vs. STATE (NCT OF DELHI)
|
July 6, 2018 |
|
POONAM VERMA & ANR Vs. SHANTA SATIJA
|
February 15, 2018 |
|
POONNAMMA VISHWANATHAN Vs. MOOLCHAND KHAIRATI RAM HOSPITAL & AYURVEDIC RESEARCH INSTITUTE
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December 21, 2018 |
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POWER GRID CORPN. OF INDIA LTD. Vs. KARNATAKA POWER TRANS. CORP. LTD.
|
January 4, 2018 |
|
POWER GRID CORPORATION OF INDIA Vs. L S CABLE
|
October 16, 2018 |
|
POWER GRID CORPORATION OF INDIA Vs. EAST DELHI MUNICIPAL CORPORATION AND ANR
|
April 4, 2018 |
|
POWERGRID CORPORATION OF INDIA LIMITED Vs. G E T POWER LIMITED
|
November 13, 2018 |
|
PQR Vs. STATE & ORS
|
December 19, 2018 |
|
PR CIT-8 Vs. SAMTEL INDIA LTD
|
July 9, 2018 |
|
PR COMMISSIONER OF CUSTOMS Vs. COL SANJEEV SETHI
|
August 3, 2018 |
|
PR COMMISSIONER OF CUSTOMS, PREVENTIVE COMMISSIONERATE Vs. M R REDDY
|
July 13, 2018 |
|
PR COMMISSIONER OF INCOME TAX Vs. BHAVI CHAND JINDAL
|
September 13, 2018 |
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PR COMMISSIONER OF INCOME TAX Vs. MONTAGE ENTERPRISES PVT LTD
|
September 6, 2018 |
|
PR COMMISSIONER OF INCOME TAX Vs. ORIENTAL PATHWAYS ( NAGPUR) PVT LTD
|
August 28, 2018 |
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PR COMMISSIONER OF INCOME TAX Vs. INDIAN FARM FORESTRY DEVELOPMENT
|
October 31, 2018 |
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PR COMMISSIONER OF INCOME TAX Vs. VODAFONE MOBILE SERVICES LTD
|
December 3, 2018 |
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PR COMMISSIONER OF INCOME TAX Vs. MACQUARIE GLOBAL SERVICES PVT LTD
|
December 4, 2018 |
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PR COMMISSIONER OF INCOME TAX Vs. CINCOM SYSTEMS INDIA PVT LTD
|
November 29, 2018 |
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PR COMMISSIONER OF INCOME TAX Vs. JUBILANT ENERGY NELP-V- PVT LTD
|
December 12, 2018 |
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PR COMMISSIONER OF INCOME TAX -3 Vs. EVALUESERVE SEZ (GURGAON) PVT LTD
|
February 26, 2018 |
|
PR COMMISSIONER OF INCOME TAX -3 Vs. DLF HOTEL HOLDING LTD
|
September 28, 2018 |
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PR COMMISSIONER OF INCOME TAX -3 Vs. ESCORTS LTD
|
September 4, 2018 |
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PR COMMISSIONER OF INCOME TAX -4 Vs. GREEN DELHI BQS LTD
|
October 5, 2018 |
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PR COMMISSIONER OF INCOME TAX -6 Vs. MARY KAY COSMETIC PVT LTD
|
September 18, 2018 |
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PR COMMISSIONER OF INCOME TAX -6 Vs. MCDONALDS INDIA PVT LTD
|
October 22, 2018 |
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PR COMMISSIONER OF INCOME TAX -7 Vs. RAMBAGH PALACE HOTELS PVT LTD
|
September 17, 2018 |
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PR COMMISSIONER OF INCOME TAX -7 Vs. RAMBAGH PALACE HOTELS PVT LTD
|
October 5, 2018 |
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PR COMMISSIONER OF INCOME TAX DELHI-17 Vs. RAJESH KUMAR
|
October 29, 2018 |
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PR COMMISSIONER OF INCOME TAX DELHI-18 Vs. N S SOFTWARE (FIRM)
|
April 18, 2018 |
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PR COMMISSIONER OF INCOME TAX, DELHI 1 Vs. AT & T GLOBAL NETWORK SERVICES (INDIA) PVT LTD
|
August 20, 2018 |
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PR COMMISSIONER OF INCOME TAX-2 Vs. CHRYS CAPITAL INVESMENT ADVISORS PVT LTD
|
April 16, 2018 |
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PR COMMISSIONER OF INCOME TAX-2 Vs. CARAF BUILDERS & CONSTRUCTIONS PVT LTD
|
November 13, 2018 |
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PR COMMISSIONER OF INCOME TAX-5 Vs. JAGSON INTERNATIONAL LTD
|
November 2, 2018 |
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PR COMMISSIONER OF INCOME TAX-6 Vs. NOKIA SOLUTIONS
|
February 6, 2018 |
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PR COMMISSIONER OF INCOME TAX-6 Vs. NT BACK OFFICE SERVICES PVT LTD
|
November 26, 2018 |
|
PR COMMISSIONER OF INCOME TAX-6 Vs. NEW WORLD SYNTHETICS LIMITED
|
August 27, 2018 |
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PR COMMISSIONER OF INCOME TAX-6, NEW DELHI Vs. NATIONAL INFORMATICS CENTRE SERVICES INC
|
January 4, 2018 |
|
PR COMMISSIONER OF INCOME TAX-9 Vs. IBILT TECHNOLOGIES LTD
|
September 12, 2018 |
|
PR COMMISSIONER OF INCOME TAX-9 Vs. VEDANTA LIMITED
|
December 18, 2018 |
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PR COMMISSIONER OF INCOME TAX-II Vs. BRAHAM DEV GUPTA
|
July 20, 2018 |
|
PR COMMISSIONER OF WEALTH TAX CENTRAL-3 Vs. PADMA DALMIA
|
March 14, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. M/S. MOHAN EXPORT INDIA PRIVATE LIMITED
|
January 4, 2018 |
|
PR. COMMISSIONER OF INCOME TAX - 2 Vs. BRITISH MOTOR CAR CO. (1934) LTD
|
January 9, 2018 |
|
PR. COMMISSIONER OF INCOME TAX-21 Vs. VANDANA GUPTA
|
February 20, 2018 |
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PR.COMMISSIONER OF INCOME TAX Vs. SINOSTEEL INDIA PVT. LTD.
|
August 3, 2018 |
|
PRABHA CHAWLA AND ANR Vs. AIR FORCE BAL NIKETAN MIDDLE SCHOOL AND ANR
|
March 8, 2018 |
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PRABHA KUMARI Vs. FOOD CORPORATION OF INDIA
|
February 23, 2018 |
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PRABHAT AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 16, 2018 |
|
PRABHAT KUMAR SHARMA & ANR Vs. GOVT OF NCT OF DELHI & ANR
|
January 24, 2018 |
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PRABHAT KUMAR SINGH Vs. ARMY COLLEGE OF MEDICAL SCIENCE & ORS
|
July 2, 2018 |
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PRABHAT ZARDA FACTORY CO Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
May 16, 2018 |
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PRABHATAM INVESTMENTS PVT LTD Vs. STATE & ORS
|
September 13, 2018 |
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PRABHJOT SINGH KOHLI Vs. RAGHBIR SINGH & ORS
|
January 31, 2018 |
|
PRABHLEEN KAUR Vs. UNION OF INDIA & ANR
|
October 3, 2018 |
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PRABHU DAYAL Vs. LEKH RAJ
|
April 13, 2018 |
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PRABHU DAYAL PUBLIC SCHOOL AND ANR Vs. N R VERMA AND ANR
|
January 19, 2018 |
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PRABIR MUKHERJEE PROPRIETOR Vs. ORIENT BELL LTD
|
May 24, 2018 |
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PRACHAR COMMUNICATION LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
July 4, 2018 |
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PRADEEP Vs. MANAGEMENT OF TATA TEA LIMITED
|
August 1, 2018 |
|
PRADEEP & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
July 16, 2018 |
|
PRADEEP @ RAJU Vs. STATE
|
July 10, 2018 |
|
PRADEEP @ VICKY @ARJUN Vs. STATE NCT OF DELHI
|
October 4, 2018 |
|
PRADEEP AGARWAL Vs. STATE REPRESENTED BY
|
December 4, 2018 |
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PRADEEP KUMAR Vs. DISTRICT AND SESSIONS JUDGE (HEADQUARTERS)
|
March 9, 2018 |
|
PRADEEP KUMAR Vs. STATE & ORS
|
August 24, 2018 |
|
PRADEEP KUMAR RAGHAV Vs. TELECOMMUNICATION CONSULTANTS INDIA LTD
|
May 7, 2018 |
|
PRADEEP KUMR RAGHAV Vs. TELECOMMUNICATION CONSULTANTS INDIA LIMITED
|
January 8, 2018 |
|
PRADEEP MITTAL & ANR Vs. STATE GOVT OF NCT OF DELHI & ANR
|
August 1, 2018 |
|
PRADEEP SHARMA Vs. UPL LTD
|
April 20, 2018 |
|
PRADEEP SURI Vs. STATE & ANR
|
August 23, 2018 |
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PRADIP KUMAR SETHI Vs. UNION OF INDIA AND ORS
|
February 12, 2018 |
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PRADUMAN PATEL Vs. GOVT OF NCT OF DELHI AND ORS
|
April 12, 2018 |
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PRAGATI CONSTRUCTION CONSULTANTS Vs. MINISTRY OF RAILWAYS
|
July 9, 2018 |
|
PRAHLAD Vs. STATE
|
February 9, 2018 |
|
PRAKASH & ANR Vs. UNION OF INDIA & ORS
|
March 8, 2018 |
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PRAKASH ATLANTA JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
April 4, 2018 |
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PRAKASH JARWAL Vs. STATE OF NCT DELHI
|
March 9, 2018 |
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PRAKASH KAUR Vs. STATE
|
August 9, 2018 |
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PRAKASH MALHOTRA Vs. JITENDER MALHOTRA & ANR
|
February 13, 2018 |
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PRAMOD Vs. CEMENT CORPORATION OF INDIA (CCI)
|
July 10, 2018 |
|
PRAMOD GUPTA Vs. CEMENT CORPORATION OF INDIA & ANR
|
August 28, 2018 |
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PRAMOD KUMAR Vs. ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING &
|
May 23, 2018 |
|
PRAMOD KUMAR Vs. RELIGARE SECURITIES LTD
|
March 1, 2018 |
|
PRAMOD KUMAR Vs. STATE
|
November 13, 2018 |
|
PRAMOD KUMAR Vs. STATE (GOVT OF N C T OF DELHI)
|
July 4, 2018 |
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PRAMOD KUMAR GOIL Vs. STATE
|
October 22, 2018 |
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PRAMOD KUMAR RASTOGI Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
February 16, 2018 |
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PRAMOD KUMAR RASTOGI Vs. GOVT OF NCT OF DELHI
|
February 7, 2018 |
|
PRAMOD MANDAL Vs. STATE (GNCT OF DELHI)
|
January 15, 2018 |
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PRAMOD PAL SEHGAL Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS
|
August 13, 2018 |
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PRAMOD SINGH PARIHAR Vs. UNION OF INDIA & ORS
|
February 13, 2018 |
|
PRAMOD YADAV & ORS Vs. UNION OF INDIA & ORS
|
November 28, 2018 |
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PRAMODA PATEL Vs. REGAL APARTMENTS PVT LTD
|
December 4, 2018 |
|
PRAN NATH KAPUR (DECD) THR LRS Vs. DHIAN NATH KAPUR
|
August 10, 2018 |
|
PRANAY DUBEY & ANR Vs. MEENA KUMARI & ORS
|
November 1, 2018 |
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PRANNOY ROY Vs. DEPUTY COMMISSIONER OF INCOME-TAX & ORS
|
May 4, 2018 |
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PRASAR BHARATI Vs. COMCON INDUSTRIES
|
February 19, 2018 |
|
PRASHANT ANTIL Vs. STATE
|
October 23, 2018 |
|
PRASHANT CHAUDHARY & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 9, 2018 |
|
PRASHANT KUMAR SINGH Vs. STATE (GOVT. OF NCT OF DELHI)
|
June 15, 2018 |
|
PRASHANT KUMAR UMRAO Vs. STATE & ORS
|
November 29, 2018 |
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PRASHANT SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR
|
December 19, 2018 |
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PRASHUN JAIN Vs. COMMISSIONER OF CUSTOMS (IMPORT & GENERAL), NEW DELHI
|
April 17, 2018 |
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PRATAP MEHTA Vs. SUNIL GUPTA & ORS
|
July 17, 2018 |
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PRATAP SINGH Vs. STATE OF NCT OF DELHI
|
June 14, 2018 |
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PRATAP SINGH AHLUWALIA Vs. UNION OF INDIA & ANR
|
November 20, 2018 |
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PRATAP SINGH AND ORS Vs. RAMJAS FOUNDATION
|
June 1, 2018 |
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PRATEEK KUMAR Vs. STATE OF NCT OF DELHI & ORS
|
October 25, 2018 |
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PRATICHI MAJUMDAR Vs. UNIVERSITY OF DELHI & ORS
|
May 21, 2018 |
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PRATYUSH ANAND MISHRA AND ORS Vs. UNION OF INDIA AND ORS
|
April 11, 2018 |
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PRATYUSH NARNAWRE Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
March 1, 2018 |
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PRAVEEN Vs. STATE (GOVT OF NCT OF DELHI)
|
November 28, 2018 |
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PRAVEEN & ANR Vs. STATE (NCT OF DELHI)
|
July 25, 2018 |
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PRAVEEN BANSAL & ORS Vs. SHYAM LAL & ORS
|
November 2, 2018 |
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PRAVEEN JOHN Vs. STATE & ANR
|
July 13, 2018 |
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PRAVEEN KUMAR Vs. GOVT OF NCT OF DELHI & ORS
|
February 27, 2018 |
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PRAVEEN KUMAR GOEL Vs. STATE (GOVT OF NCT DELHI)
|
July 31, 2018 |
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PRAVEEN MITTAL & ANR Vs. STATE OF NCT OF DELHI & ANR
|
December 19, 2018 |
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PRAVEEN SAINI Vs. REETU KAPUR & ANR
|
January 8, 2018 |
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PRAVEEN TALWAR Vs. NARESH KUMAR MITTAL & ORS
|
November 26, 2018 |
|
PRAVEEN VERMA Vs. STATE
|
November 16, 2018 |
|
PRAVESH GULATI Vs. DIRECTOR OF EDUCATION AND ANR
|
August 27, 2018 |
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PRAVESH SINGH & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 20, 2018 |
|
PRAVIN SINGH CHAUHAN Vs. DELHI TRANSCO LIMITED
|
May 14, 2018 |
|
PRECIOUS SAPPHIRES LTD Vs. AMIRA PURE FOODS PRIVATE LTD
|
November 28, 2018 |
|
PREETHI SWAMINATHAN Vs. GOVT. OF NCT OF DELHI & OTHER
|
July 18, 2018 |
|
PREETI Vs. STATE GOVT OF NCT OF DELHI
|
January 23, 2018 |
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PREETI Vs. DIRECTOR OF EDUCATION & ORS
|
November 26, 2018 |
|
PREETI KHURANA AND ORS Vs. STATE OF NCT OF DELHI AND ANR
|
August 28, 2018 |
|
PREETI NAGAR Vs. STATE
|
April 3, 2018 |
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PREETI SEHGAL Vs. SARLA SEHGAL AND ANR
|
January 8, 2018 |
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PREETI UMARAO & ORS Vs. JAWAHARLAL NEHRU UNIVERSITY & ORS
|
February 26, 2018 |
|
PREM ARORA & ORS Vs. LAND ACQUISITION COLLECTOR (SOUTH-EAST) & ORS
|
September 12, 2018 |
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PREM CHAND Vs. SHAMIM HUSAIN & ORS
|
October 11, 2018 |
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PREM KAUR Vs. UNION OF INDIA & ORS
|
July 26, 2018 |
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PREM KUMAR Vs. RAJ KUMAR
|
July 4, 2018 |
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PREM LATA GUPTA Vs. GAON SABHA
|
September 20, 2018 |
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PREM PAL Vs. STATE GOVT. OF NCT OF DELHI
|
October 30, 2018 |
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PREM PRAKASH Vs. NIRMALA KUMARI
|
October 10, 2018 |
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PREM PRAKASH CHAUDHARY Vs. STATE
|
January 24, 2018 |
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PREM PRAKASH GUPTA Vs. SANJAY AGGARWAL
|
January 9, 2018 |
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PREM PRAKASH SETHI AND ANR Vs. UNION OF INDIA AND ANR
|
January 10, 2018 |
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PREM THAKRAN Vs. GOVT OF NCT OF DELHI AND ORS
|
May 28, 2018 |
|
PREMA DEVI & ORS Vs. STATE OF DELHI
|
December 3, 2018 |
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PREMIER NUTRITION Vs. INDUSTRIAL PROGRESSIVE (INDIA) LIMITED & ORS
|
November 29, 2018 |
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PRERNA SEEMAR KALRA Vs. PRAMOD ANAND AND ORS
|
July 11, 2018 |
|
PRESIDENTS SECRETARIAT Vs. SUBHASH CHANDRA AGARWAL
|
January 31, 2018 |
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PRESTRESS WIRE INDUSTRIES Vs. UPPAL BUILDERS PVT LTD
|
February 9, 2018 |
|
PRIKNIT RETAILS LTD & ORS Vs. ANEJA AGENCIES
|
March 22, 2018 |
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PRIME COMFORT PRODUCTS PRIVATE LIMITED Vs. LAL BAHADUR TRADING AS SULAKSHMI ENTERPRISES
|
September 14, 2018 |
|
PRIME MINISTERS NATIONAL RELIEF FUND Vs. ASEEM TAKYAR
|
May 23, 2018 |
|
PRINCE ROADLINES Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
November 14, 2018 |
|
PRINCE SHARMA Vs. STATE (NCT OF DELHI) AND ANOTHER
|
August 23, 2018 |
|
PRINCIPAL COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. KARAN GAMBHIR
|
August 10, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SMT. RITU SINGAL
|
March 12, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NOKIA INDIA PVT. LTD.
|
August 31, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SAMWON PRECISION MOULD MFG. INDIA PVT. LTD.
|
January 23, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. ORACLE (OFSS) BPO SERVICES PVT. LTD.
|
February 5, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 Vs. NRA IRONSTEEL PVT. LTD.
|
February 26, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 Vs. PADMINI INFRASTRUCTURE (P) LTD
|
May 15, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-10 Vs. JAGDISH PRASAD GUPTA
|
January 9, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-(C)-2 Vs. AEREN R INFRSTRUCTURE LTD
|
April 25, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. BECTON DICKINSON INDIA (P ) LTD
|
January 16, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-7 Vs. ORIENTAL INTERNATIONAL CO PVT LTD
|
January 8, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-7 Vs. REEBOK INDIA COMPANY
|
September 25, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-7 Vs. BASTI SUGAR MILLS COMPANY LIMITED
|
September 28, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-7 Vs. PAVITRA COMMERCIAL LTD
|
February 9, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME-TAX-21 Vs. MEHTA CONSTRUCTION CO
|
February 8, 2018 |
|
PRINCIPAL COMMR. OF CENTRAL TAX, GST, DELHI Vs. PYMEN CABLE (INDIA)
|
November 13, 2018 |
|
PRINCIPAL ST MARYS SCHOOL & ANR Vs. RAJENDRA PRATAP SINGH & ORS
|
November 16, 2018 |
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PRINTERS HOUSE LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION & ORS
|
December 7, 2018 |
|
PRISM MOTION PICTURES PRIVATE LIMITED Vs. MUKTA ARTS LIMITED & ANR
|
August 31, 2018 |
|
PRISTINE LOGISTICS &INFRA PROJECTS PVT LTD &ANR Vs. FREIGHTSTAR PVT LTD
|
January 9, 2018 |
|
PRITAM PAL SHARMA Vs. LIFE INSURANCE CORPORATION & ORS
|
May 22, 2018 |
|
PRITAM SINGH & ORS Vs. LT GOVERNOR OF DELHI & ORS
|
May 22, 2018 |
|
PRITHVI NATH PANDEY Vs. MOTI LAL NEHRU COLLEGE & ORS
|
November 30, 2018 |
|
PRITI BANSAL APOORVI SOOD Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY AND ORS
|
May 9, 2018 |
|
PRITI PRATAP SINGH Vs. RANI PREM KUMARI (DECEASED) THR LRS
|
August 30, 2018 |
|
PRITIKA FASHIONS PVT LTD & ORS Vs. STATE & ORS
|
November 29, 2018 |
|
PRIYA HARSHVARDHAN Vs. STATE NCT OF DELHI
|
January 31, 2018 |
|
PRIYANK SHRARMA Vs. UNION OF INDIA AND ORS
|
August 29, 2018 |
|
PRIYANKA INDIA PRIVATE LIMITED & ORS Vs. UNION OF INDIA & ORS
|
August 16, 2018 |
|
PRIYANKA OVERSEAS PVT LTD Vs. JOONGANG SHIPPING CO LTD
|
December 12, 2018 |
|
PRIYANKA VERMA Vs. KUNAL VERMA
|
August 6, 2018 |
|
PROCTER & GAMBLE COMPANY Vs. MIDAS HEALTHCARE LIMITED AND ORS
|
May 14, 2018 |
|
PROFESSIONAL AUDIO VIDEO PTE LTD Vs. M-3 MEDIA PRIVATE LIMITED
|
April 26, 2018 |
|
PROMILA MANCHANDA & ANR Vs. STATE & ANR
|
July 23, 2018 |
|
PROMILA SHARMA Vs. STATE & ORS
|
July 6, 2018 |
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PROMINENT TOURS AND TRAVEL PVT. LTD. AND OTHERS Vs. KOTAK MAHINDRA BANK LIMITED
|
May 2, 2018 |
|
PT INDAH KIAT PULP & PAPER TBK Vs. UNION OF INDIA & ANR
|
October 23, 2018 |
|
PUBLIC INFORMATION OFFICER Vs. V CHAUDHARY
|
October 8, 2018 |
|
PUBLIC INFORMATION OFFICER TIHAR JAIL Vs. OM PRAKASH GANDHI AND ANR
|
February 19, 2018 |
|
PUJA BUILDWELL PVT LTD Vs. UNION OF INDIA & ORS
|
March 16, 2018 |
|
PULKIT AGGARWAL Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED & ORS
|
April 12, 2018 |
|
PULLING & LIFTING MACHINES (P) LTD Vs. RUSKIN TITUS INDIA PVT LIMITED
|
February 22, 2018 |
|
PUNAM TYAGI Vs. VEENA KAKAR
|
February 21, 2018 |
|
PUNEET GOEL & ORS Vs. STATE OF DELHI & ANR
|
August 7, 2018 |
|
PUNEET JAIN Vs. STATE GOVT OF NCT OF DELHI & ANR
|
May 23, 2018 |
|
PUNEET KUMAR Vs. UNION OF INDIA & ORS
|
February 26, 2018 |
|
PUNEET MEHAN AND ORS Vs. STATE (NCT OF DELHI) AND ORS
|
January 31, 2018 |
|
PUNEET PRAKASH Vs. SURESH KUMAR SINGHAL & ANR
|
July 13, 2018 |
|
PUNEET SOLANKI & ANR Vs. SAPSI ELECTRONICS PVT LTD & ORS
|
August 9, 2018 |
|
PUNJ LLOYD LIMITED Vs. MINISTRY OF HEALTH & FAMILY WELFARE, GOVT OF INDIA
|
April 12, 2018 |
|
PUNJ LLOYD LTD Vs. UNION OF INDIA & ORS
|
April 23, 2018 |
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PUNJ LLOYD LTD Vs. GREAT EASTERN GENERAL INSURANCE LIMITED (EARLIER KNOWN AS OVERSEAS ASSURANCE CORPORATION LIMITED)
|
June 13, 2018 |
|
PUNJ LLOYD LTD. Vs. COMMISSIONER VALUE ADDED TAX
|
July 12, 2018 |
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PUNJ LLYOD LTD Vs. HADIA ABDUL LATIF JAMEEL CO LTD & ANR
|
October 15, 2018 |
|
PUNJAB & SIND BANK Vs. GANESH BUILDERS PVT LTD
|
February 21, 2018 |
|
PUNJAB FC PRIVATE LIMITED AND ANR Vs. ALL INDIA FOOTBALL FEDERATION AND ANR
|
May 30, 2018 |
|
PUNJAB NATIONAL BANK Vs. KAMLESH TREHAN & ANR
|
May 24, 2018 |
|
PUNJAB NATIONAL BANK Vs. SENIOR EXPORTS AND ORS.
|
January 17, 2018 |
|
PUNJAB NATIONAL BANK Vs. S K FINANCE CORPORATION
|
July 18, 2018 |
|
PUNJAB NATIONAL BANK Vs. M L BANSAL
|
September 20, 2018 |
|
PUNJAB NATIONAL BANK Vs. SAROJ TANDON
|
November 26, 2018 |
|
PUNJAB NATIONAL BANK Vs. MUNISH MONGA & ORS
|
August 8, 2018 |
|
PUNJAB NATIONAL BANK Vs. PRIME ENGINEERS CONSULTANTS
|
August 2, 2018 |
|
PUNJLLOYD LTD Vs. INDIAN OIL CORPORATION LTD
|
April 4, 2018 |
|
PUNNU Vs. STATE (GOVT. OF NCT) DELHI
|
February 19, 2018 |
|
PURAN Vs. STATE
|
July 26, 2018 |
|
PURAN CHAND Vs. MANAGEMENT OF M/S DELHI TRANSPORT CORPORATION
|
November 12, 2018 |
|
PURAN CHAND Vs. PRABHAT
|
March 20, 2018 |
|
PURNANGINI TREHAN Vs. STATE OF NCT OF DELHI & ANR
|
July 24, 2018 |
|
PURSHOTTAM DUTT Vs. SAVITRI PUBLIC SCHOOL AND ANR
|
March 9, 2018 |
|
PURVANCHAL CHATHH PUJA EVEM SAANSKRITIK SAMITI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 12, 2018 |
|
PUSHKAR Vs. STATE THR GOVT OF NCT OF DELHI
|
May 3, 2018 |
|
PUSHKAR Vs. STATE GOVT OF NCT OF DELHI
|
January 23, 2018 |
|
PUSHKAR KAPOOR Vs. TATA POWER DELHI DISTRIBUTION LIMITED
|
January 10, 2018 |
|
PUSHKAR SINGH BISHT Vs. BHIM SINGH BISHT
|
August 10, 2018 |
|
PUSHP SHARMA Vs. D B CORP LTD AND ORS
|
September 28, 2018 |
|
PUSHPA Vs. KANTA DEVI
|
August 31, 2018 |
|
PUSHPA & ORS Vs. STATE OF NCT OF DELHI & ORS
|
October 4, 2018 |
|
PUSHPA DEVI Vs. SUSHILA
|
May 14, 2018 |
|
PUSHPA DEVI Vs. PURAN SINGH & ORS
|
March 9, 2018 |
|
PUSHPA DEVI Vs. STATE (GOVT OF NCT DELHI)
|
August 2, 2018 |
|
PVR LTD Vs. P V R & SONS ENGINEERS PVT LTD & ANR
|
January 5, 2018 |
|
PYARI RAUTHAN Vs. LAND ACQUISITION COLLECTOR / A D M & ORS
|
March 6, 2018 |
|
PYROTRON (INDIA) PVT LTD Vs. KRIPA NATH JHA & ORS
|
April 18, 2018 |
|
QATAR AIRWAYS Q C S C Vs. BIRD WORLDWIDE FLIGHT SERVICES INDIA PVT LTD
|
January 3, 2018 |
|
QUIPPO OIL AND GAS INFRASTRUCTURE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED AND ORS.
|
March 12, 2018 |
|
R Vs. B @ H B
|
March 8, 2018 |
|
R Vs. J
|
April 9, 2018 |
|
R @ R Vs. M.S.C.
|
May 4, 2018 |
|
R A S COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
|
February 19, 2018 |
|
R B B Vs. LTG S D B
|
January 15, 2018 |
|
R B SURI Vs. STATE & ANR
|
April 12, 2018 |
|
R D CONSTRUCTION Vs. GENERAL MANAGER NORTHERN RAILWAY & ORS
|
December 14, 2018 |
|
R E D COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
October 5, 2018 |
|
R K AGGARWAL & ANR Vs. STATE OF DELHI & ORS
|
April 11, 2018 |
|
R K ANAND Vs. ADDT COMMISSIONER OF CUSTOMS
|
November 27, 2018 |
|
R K DUA & ANR Vs. MEERA DEWAN & ORS
|
January 9, 2018 |
|
R K FILMS & MEDIA ACADEMY Vs. OMH CREATIONS(SOC) & ORS
|
October 11, 2018 |
|
R K IMPEX Vs. UNION OF INDIA & ORS
|
August 29, 2018 |
|
R K JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
January 4, 2018 |
|
R K JAIN Vs. UNION OF INDIA
|
August 29, 2018 |
|
R K MILLEN Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD
|
December 18, 2018 |
|
R K MILLEN & COMPANY (INDIA) PVT LTD & ANR Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD
|
September 17, 2018 |
|
R K SHARMA Vs. UNION OF INDIA AND ORS
|
November 13, 2018 |
|
R K SOOD ART FRAMERS Vs. VIPIN SHARMA & ANR
|
August 27, 2018 |
|
R M C READY MIX (INDIA) Vs. CLARION PROJECTS PVT LTD
|
April 11, 2018 |
|
R N GUPTA TECHNICAL EDUCATIONAL SOCIETY & ORS Vs. INTEC CAPITL LTF
|
May 11, 2018 |
|
R P BALI & ANR Vs. STATE (GOVT OF NCT OF DELHI)
|
February 26, 2018 |
|
R P GARG Vs. A V IMPEX
|
November 12, 2018 |
|
R P SANWAL Vs. UNION OF INDIA & ORS.
|
November 27, 2018 |
|
R P SINGH Vs. ANOOP
|
September 20, 2018 |
|
R S AGGARWAL & ORS Vs. P K AGGARWAL & ORS
|
July 30, 2018 |
|
R S DAHIYA; SHER SINGH; ANIL KUMAR Vs. STATE (THROUGH NCT OF DELHI); GOVT OF NCT OF DELHI; STATE
|
January 3, 2018 |
|
R S MISRA Vs. DIRECTOR, PRESS AND PUBLICITY CENTRE & ORS
|
March 1, 2018 |
|
R S SINGHVI & ANR Vs. STATE
|
November 20, 2018 |
|
R S SINGHVI & ANR Vs. STATE OF NCT OF DELHI
|
September 28, 2018 |
|
R S VERMA Vs. SPORTS AUTHORITY OF INDIA AND ORS
|
February 20, 2018 |
|
R.C.ARORA Vs. SHAMMI DEWAN
|
February 23, 2018 |
|
R.P SHARMA AND ANOTHER Vs. PREM CHAND AND OTHERS
|
August 21, 2018 |
|
R.P. BALI AND ANR. Vs. STATE (GOVT OF NCT OF DELHI)
|
February 26, 2018 |
|
R.T. INDUSTRIES & ORS Vs. INCOME TAX SETTLEMENT COMMISSION & ANR.
|
September 13, 2018 |
|
RACHIT MALHOTRA Vs. ONE97 COMMUNICATIONS LIMITED
|
October 30, 2018 |
|
RACHNA SAGAR PRIVATE LIMITED & ORS Vs. GIRISH KUMAR SHARMA
|
May 21, 2018 |
|
RADESH SINGH Vs. UNION OF INDIA & ANR
|
March 15, 2018 |
|
RADHA Vs. STATE
|
May 23, 2018 |
|
RADHA Vs. FOOD AND CIVIL SUPPLIES DEPARTMENT
|
August 7, 2018 |
|
RADHA DEVI Vs. UNION OF INDIA & ORS
|
May 21, 2018 |
|
RADHA KRISHAN & ORS Vs. BAL BHARTI PUBLIC SCHOOL & ORS
|
April 6, 2018 |
|
RADHA KRISHAN WADHWA Vs. KUSUM WADHWA & ANR
|
April 11, 2018 |
|
RADHA SOAMI SATSANG BEAS & ANR Vs. GOVT OF NCT OF DELHI & ORS
|
June 13, 2018 |
|
RADHA SOAMI SATSANG BEAS & ANR Vs. GOVT OF NCT OF DELHI & ORS
|
June 11, 2018 |
|
RADHAKANTA TRIPATHY Vs. UNION OF INDIA & ANR
|
February 19, 2018 |
|
RADHAKRISHNA FOODLAND PRIVATE LIMITED Vs. CONNAUGHT PLAZA RESTAURANTS PRIVATE LIMITED
|
October 25, 2018 |
|
RADHEY Vs. STATE & ANR
|
October 5, 2018 |
|
RADHEY SHYAM Vs. PARVEEN KUMAR JAIN & ORS
|
May 15, 2018 |
|
RADHEY SHYAM Vs. VARSHA YADAV
|
June 1, 2018 |
|
RADHEY SHYAM Vs. PREM WATI & ORS
|
April 3, 2018 |
|
RADHEY SHYAM Vs. HINDUSTAN ZINC LTD
|
May 8, 2018 |
|
RADHEY SHYAM & ANR Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS
|
October 31, 2018 |
|
RADHEY SHYAM GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
April 3, 2018 |
|
RADICAL BUILDERS Vs. PHARMACEUTICAL EMPLOYEES CORPORATION
|
May 8, 2018 |
|
RADICO KHAITAN LIMITED Vs. PRINCIPAL COMMISSIONER OF GST & CENTRAL EXCISE DELHI
|
July 17, 2018 |
|
RADICO KHAITAN LTD Vs. SHANTY RAINA & ORS
|
August 13, 2018 |
|
RADIO NEXT WEBCASTION PVT LTD Vs. UNION OF INDIA AND ANR
|
September 27, 2018 |
|
RAFIQ AHMED Vs. GOVT. OF NCT OF DELHI AND OTHERS
|
January 31, 2018 |
|
RAGHAV Vs. STATE
|
February 24, 2018 |
|
RAGHAV Vs. STATE
|
May 24, 2018 |
|
RAGHAV KALRA Vs. STATE THR CBI
|
November 29, 2018 |
|
RAGHBIR KAUR THR LRS & ANR Vs. UNION OF INDIA
|
July 25, 2018 |
|
RAGHU HARI DALMIA Vs. RESERVE BANK OF INDIA AND ORS
|
April 17, 2018 |
|
RAGHUBAR DAYAL SHARMA & ORS Vs. INDRAPRASTHA GAS LIMITED & ORS
|
July 3, 2018 |
|
RAGHUBIR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
December 10, 2018 |
|
RAGHUBIR SINGH Vs. GOVT OF NCT OF DELHI & ORS
|
September 10, 2018 |
|
RAGHUNATH Vs. STATE
|
January 17, 2018 |
|
RAGHUVINDER YADAV & ANR Vs. LT GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI & ORS
|
August 9, 2018 |
|
RAHEES AHMAD Vs. EAST DELHI MUNICIPAL CORPORATION OF DELHI & ORS
|
February 5, 2018 |
|
RAHEJA DEVELOPERS LIMITED Vs. PROTO DEVELOPERS AND TECHNOLOGIES LIMITED & ORS.
|
January 30, 2018 |
|
RAHIS Vs. STATE (NCT OF DELHI)
|
September 11, 2018 |
|
RAHIS AHMED @ BAMBAIYA Vs. STATE
|
October 1, 2018 |
|
RAHMATI BEGUM Vs. BSES RAJDHANI POWER LTD AND ANR.
|
September 7, 2018 |
|
RAHUL & ANR Vs. STATE & ANR
|
July 26, 2018 |
|
RAHUL & ORS Vs. STATE ( NCT OF DELHI)& ORS
|
August 9, 2018 |
|
RAHUL & ORS Vs. STATE ( NCT OF DELHI) & ANR
|
July 12, 2018 |
|
RAHUL @ GOLU Vs. STATE
|
December 18, 2018 |
|
RAHUL @ KAKE @ RAJU Vs. STATE
|
July 30, 2018 |
|
RAHUL BHARGAVA Vs. STATE (NCT) OF DELHI
|
February 20, 2018 |
|
RAHUL BHUSHAN Vs. UNION OF INDIA AND ORS
|
May 15, 2018 |
|
RAHUL CHAUDHARY Vs. UNION OF INDIA & ORS
|
April 12, 2018 |
|
RAHUL DEV Vs. STATE ( GOVT NCT OF DELHI)
|
October 1, 2018 |
|
RAHUL KULSHRESHTRA Vs. TRIVENI MEDIA LTD
|
November 12, 2018 |
|
RAHUL MISHRA Vs. STATE GOVT OF NCT OF DELHI & ORS
|
February 12, 2018 |
|
RAHUL MODIMODI Vs. UNION OF INDIA & ORS
|
December 20, 2018 |
|
RAHUL NARANG Vs. HARINDER SINGH
|
February 5, 2018 |
|
RAHUL OBEROI Vs. SHEELA OBEROI & ORS
|
January 31, 2018 |
|
RAHUL SAHGAL Vs. UNION OF INDIA
|
March 5, 2018 |
|
RAHUL SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION & ORS.
|
June 27, 2018 |
|
RAHUL SINGH & ORS Vs. STATE ( GOVT OF NCT DELHI) & ORS
|
October 10, 2018 |
|
RAHUL SURA BAL @ KAKE & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 16, 2018 |
|
RAHUL WADHWANI Vs. PLANMAN CONSULTING (I) PRIVATE LIMITED
|
August 14, 2018 |
|
RAHUL YADAV Vs. HANS RAJ
|
October 15, 2018 |
|
RAHUL YADAV Vs. STATE & ANR
|
March 1, 2018 |
|
RAIL LAND DEVELOPMENT AUTHORITY Vs. PARSVNATH DEVELOPERS LIMITED & ANR
|
April 3, 2018 |
|
RAIL LAND DEVELOPMENT AUTHORITY Vs. YANTTI BUILDCON PVT LTD
|
May 2, 2018 |
|
RAIL VIKAS NIGAM LTD Vs. RAILONE-TARMAT-DURGA (JV)
|
January 11, 2018 |
|
RAIL VIKAS NIGAM LTD Vs. COBRA INSTALACIONES Y SERVICIOS,S A
|
September 20, 2018 |
|
RAILWAY BOARD Vs. PRASHANT KUMAR
|
August 10, 2018 |
|
RAISUDDIN Vs. MOHD. CHAMAN GULZAR
|
February 12, 2018 |
|
RAJ BAHADUR @ BAHADUR SINGH Vs. STATE (NCT OF DELHI)
|
August 20, 2018 |
|
RAJ BALA & ANR Vs. SUMIT DAHIYA & ORS (UNITED INDIA INSURANCE CO LTD)
|
October 22, 2018 |
|
RAJ BUILDERS Vs. NEW DELHI MUNICIPAL COUNCIL & ORS
|
September 20, 2018 |
|
RAJ KAMAL MISRA Vs. ANIL KHANNA
|
May 23, 2018 |
|
RAJ KAPOOR SINGH AND ORS Vs. REGISTRAR GENERAL HIGH COURT OF DELHI AND ANR
|
February 15, 2018 |
|
RAJ KISHOR Vs. STATE (GOVT OF DELHI)
|
March 12, 2018 |
|
RAJ KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
March 22, 2018 |
|
RAJ KUMAR Vs. STATE AND OTHERS
|
January 30, 2018 |
|
RAJ KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
|
January 9, 2018 |
|
RAJ KUMAR Vs. COMMISSION (HOUSINGH LIG), DDA AND ANR
|
August 7, 2018 |
|
RAJ KUMAR & ANR Vs. MANOHAR LAL & ANR
|
May 8, 2018 |
|
RAJ KUMAR & ORS Vs. UNION OF INDIA & ANR
|
July 11, 2018 |
|
RAJ KUMAR BHARDWAJ Vs. RITESH SHARMA & ANR
|
October 9, 2018 |
|
RAJ KUMAR GARG Vs. UNION OF INDIA AND ORS
|
March 5, 2018 |
|
RAJ KUMAR GOEL Vs. DIRECTORATE OF ENFORCEMENT
|
May 10, 2018 |
|
RAJ KUMAR GOYAL Vs. VEENA SHARMA
|
December 10, 2018 |
|
RAJ KUMAR HANDA & ORS Vs. TATA POWER DELHI DISTRIBUTION LTD & ORS
|
May 9, 2018 |
|
RAJ KUMAR SHARMA Vs. UNION OF INDIA AND ANR
|
October 1, 2018 |
|
RAJ KUMAR SRIVASTAVA Vs. UNION OF INDIA AND ORS
|
January 29, 2018 |
|
RAJ KUMAR YADAV Vs. DELHI DEVELOPMENT AUTHORITY
|
September 28, 2018 |
|
RAJ PAL Vs. UNION OF INDIA & ANR
|
September 11, 2018 |
|
RAJ PATI & ORS Vs. MEENA DEVI
|
January 15, 2018 |
|
RAJ PRAKASH NAYYAR Vs. OM PARKASH NAYYAR
|
July 31, 2018 |
|
RAJ RANI Vs. PRAFULLA KUMAR
|
November 22, 2018 |
|
RAJ SINGH Vs. RAM AVTAR MEHRA
|
March 12, 2018 |
|
RAJ SINGH Vs. DISTRICT AND SESSIONS JUDGE (HQS)
|
May 4, 2018 |
|
RAJ SINGH Vs. GOVT. OF NCT OF DELHI AND OTHERS
|
January 16, 2018 |
|
RAJ SINGH & ANR Vs. STATE
|
August 9, 2018 |
|
RAJ SINGH & ORS Vs. LT GOVERNOR & ORS
|
May 25, 2018 |
|
RAJ ZUTSHI Vs. STATE & ORS
|
July 26, 2018 |
|
RAJA BANERJI Vs. ALKA BANERJI
|
September 11, 2018 |
|
RAJA RAM Vs. DELHI TRANSPORT CORPORATION
|
January 24, 2018 |
|
RAJAN GOEL Vs. UNION OF INDIA AND ANR
|
March 23, 2018 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION ISBT KASHMIRI GATE DELHI Vs. YOGITA & ORS
|
August 3, 2018 |
|
RAJAT @ AJAY KUMAR & ORS Vs. STATE (GOVT OF NCT DELHI)& ORS
|
July 26, 2018 |
|
RAJAT GOYAL Vs. UNIVERSITY OF DELHI
|
May 3, 2018 |
|
RAJAT GUPTA Vs. RUPALI GUPTA
|
May 15, 2018 |
|
RAJAT GUPTA Vs. STATE GOVT OF NCT OF DELHI
|
February 15, 2018 |
|
RAJAT JAIN Vs. UNION OF INDIA AND ORS
|
May 10, 2018 |
|
RAJAT SAHAGAL Vs. STATE & ANR
|
July 19, 2018 |
|
RAJBHUSHAN OMPRAKASH DIXIT Vs. UNION OF INDIA & ANR
|
February 19, 2018 |
|
RAJBIR Vs. STATE NCT OF DELHI
|
May 16, 2018 |
|
RAJBIR SHRAMA Vs. STATE & ANR
|
January 24, 2018 |
|
RAJBIR SINGH Vs. COMMISSIONER OF POLICE & ANR
|
May 4, 2018 |
|
RAJBIR SINGH & ANR Vs. UNION OF INDIA
|
April 5, 2018 |
|
RAJBIR SINGH & ANR Vs. JASWANT YAVDAV
|
May 14, 2018 |
|
RAJDEEP KUMAR Vs. ENERGY EFFICIENCY SERVICE LTD AND ANR
|
February 16, 2018 |
|
RAJEEV BEHL Vs. STATE & ORS
|
November 16, 2018 |
|
RAJEEV BHARDWAJ & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
January 5, 2018 |
|
RAJEEV CHAUHAN Vs. STATE GOVT OF NCT OF DELHI
|
May 9, 2018 |
|
RAJEEV CHHABRA Vs. SURINDER KHURANA
|
February 5, 2018 |
|
RAJEEV DHINGRA Vs. FIANCIAL COMMISSIONER & ORS
|
October 9, 2018 |
|
RAJEEV GULATI Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
August 1, 2018 |
|
RAJEEV MUKHIJA AND ORS Vs. UNION OF INDIA
|
March 8, 2018 |
|
RAJEEV SAXENA Vs. CHIEF GENERAL MANAGER, BANK OF BARODA & ORS
|
March 9, 2018 |
|
RAJEEV SHARMA Vs. UOI
|
March 8, 2018 |
|
RAJEEV SIKKA Vs. STATE OF NCT OF DELHI & ORS
|
December 4, 2018 |
|
RAJEEV SINGHAL & ANR Vs. MCD (EAST DELHI MUNICIPAL
CORPORATION) & ANR
|
September 27, 2018 |
|
RAJEEV VERMA & ORS Vs. STATE & ANR
|
August 17, 2018 |
|
RAJENDARI DEVI & ANR Vs. PRAMOD KUMAR BASOTIA
|
March 9, 2018 |
|
RAJENDER Vs. YOGENDER TYAGI
|
September 26, 2018 |
|
RAJENDER BAJAJ @ RAJENDRA BAJAJ Vs. STATE GOVT OF NCT OF DELHI & ORS
|
October 15, 2018 |
|
RAJENDER JAINA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 27, 2018 |
|
RAJENDER JHA & ANR Vs. JAI PRAKASH & ORS
|
May 8, 2018 |
|
RAJENDER KUMAR SEHGAL Vs. INCOME TAX OFFICER WARD 56(1) NEW DELHI
|
November 19, 2018 |
|
RAJENDER SHARMA Vs. STATE GOVT OF NCT OF DELHI & ANR
|
January 5, 2018 |
|
RAJENDER SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
September 11, 2018 |
|
RAJENDER SINGH @ RAJU MENTAL Vs. STATE
|
April 2, 2018 |
|
RAJENDRA MISHRA Vs. PRAMOD NISCHAL
|
August 7, 2018 |
|
RAJENDRA PRAKASH TRIVEDI Vs. PUNJAB NATIONAL BANK AND ORS
|
February 20, 2018 |
|
RAJENDRA PRASAD & ANR Vs. SHYAM LAL
|
January 4, 2018 |
|
RAJENDRA PRASAD PANDEY Vs. PRINCIPAL SECRETARY & ORS
|
December 6, 2018 |
|
RAJENDRA PRASAD SHARMA Vs. DIRECTOR EDUCATION AND ORS
|
May 18, 2018 |
|
RAJENDRA SINGH SETHIA Vs. UOI & ORS
|
May 16, 2018 |
|
RAJESH Vs. DELHI JAL BOARD
|
February 27, 2018 |
|
RAJESH Vs. STATE
|
February 24, 2018 |
|
RAJESH Vs. RAM BABU SHARMA
|
February 5, 2018 |
|
RAJESH Vs. STATE
|
December 20, 2018 |
|
RAJESH Vs. STATE GOVT OF NCT OF DELHI
|
August 13, 2018 |
|
RAJESH @ PREM @ PAWAN Vs. STATE & ANR
|
April 26, 2018 |
|
RAJESH @ SUDAMA Vs. STATE
|
April 7, 2018 |
|
RAJESH AGGARWAL Vs. STATE
|
September 13, 2018 |
|
RAJESH AGRAWAL Vs. GOVT OF NCT OF DELHI & ORS
|
February 22, 2018 |
|
RAJESH BAJAJ ALIAS RAJESH KUMAR Vs. STATE & ANR
|
July 6, 2018 |
|
RAJESH BANSAL ALIAS MONTU Vs. STATE
|
August 14, 2018 |
|
RAJESH DANG AND ANR Vs. BRIJ MOHAN
|
March 6, 2018 |
|
RAJESH GARG Vs. STATE & ANR
|
January 3, 2018 |
|
RAJESH GULLAH Vs. SANGEETA SETHI & ANR
|
November 27, 2018 |
|
RAJESH GUPTA Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
May 17, 2018 |
|
RAJESH JAIN Vs. STATE (THR LD APP)
|
May 2, 2018 |
|
RAJESH JINDAL Vs. UNION OF INDIA
|
August 13, 2018 |
|
RAJESH KALRA Vs. SAFEOPS SURGICAL CARE & ANR
|
May 28, 2018 |
|
RAJESH KUMAR Vs. SURENDER KUMAR & ANR
|
April 24, 2018 |
|
RAJESH KUMAR Vs. STATE
|
July 12, 2018 |
|
RAJESH KUMAR Vs. STATE (NCT OF DELHI) & ANR
|
August 13, 2018 |
|
RAJESH KUMAR Vs. VIKRAM RANA
|
November 28, 2018 |
|
RAJESH KUMAR Vs. UNION OF INDIA AND ORS
|
March 6, 2018 |
|
RAJESH KUMAR & ANR Vs. MICROSOFT CORPORATION & ANR
|
February 21, 2018 |
|
RAJESH KUMAR DIXIT Vs. SOMDUTT SHARMA (SINCE DEAD) THR LRS & ORS
|
May 1, 2018 |
|
RAJESH KUMAR JHA Vs. CENTRAL RAILSIDE WAREHOUSE COMPANY LIMITED
|
March 21, 2018 |
|
RAJESH KUMAR JHA & ANR Vs. BAIJ NATH RAY & ORS (NATIONAL INSURANCE CO LTD & I
|
May 22, 2018 |
|
RAJESH KUMAR KAIM Vs. UOI & ORS
|
July 26, 2018 |
|
RAJESH KUMAR MAKHIJA Vs. DEVENDRA NATH SHUKLA
|
January 3, 2018 |
|
RAJESH KUMAR RAGHAV & ORS Vs. SANDEEP KUMAR AND ANR
|
January 12, 2018 |
|
RAJESH KUMAR RAGHAV & ORS Vs. DIRECTORATE OF EDUCATION & ORS
|
May 25, 2018 |
|
RAJESH KUMAR SAH Vs. YOGESH KAUSHIK & ORS
|
January 11, 2018 |
|
RAJESH KUMAR VERMA & ANR Vs. UNION OF INDIA
|
October 16, 2018 |
|
RAJESH MAHAJAN Vs. PANAV MAHAJAN & ANR
|
February 20, 2018 |
|
RAJESH OHRI Vs. STATE & ORS
|
May 14, 2018 |
|
RAJESH PODDAR Vs. BAR COUNCIL OF DELHI AND ANR
|
February 20, 2018 |
|
RAJESH SAXENA AND ORS Vs. UNION OF INDIA AND ORS
|
May 2, 2018 |
|
RAJESH SHARMA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
June 1, 2018 |
|
RAJESH SHARMA Vs. UNIVERSITY GRANT COMMISSION AND ANR
|
May 29, 2018 |
|
RAJESH SHARMA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
November 16, 2018 |
|
RAJESH SHARMA @ PINTOO & ORS Vs. STATE (N C T OF DELHI) & ANR
|
August 24, 2018 |
|
RAJESH SINGH Vs. STATE
|
August 20, 2018 |
|
RAJESH SINGH Vs. STATE
|
December 5, 2018 |
|
RAJESH TYAGI & ORS Vs. JAIBIR SINGH & ORS
|
January 18, 2018 |
|
RAJESH TYAGI & ORS Vs. JAIBIR SINGH & ORS
|
December 7, 2018 |
|
RAJESH VERMA Vs. SURAJ PRAKASH SINGHAL
|
July 13, 2018 |
|
RAJESH VERMA Vs. SACHIN SHARMA
|
November 15, 2018 |
|
RAJESH WADHWA Vs. UNION OF INDIA & ORS
|
March 5, 2018 |
|
RAJESH WADHWA Vs. RAJESH GULLA
|
July 11, 2018 |
|
RAJESH YADAV Vs. RAJU LAMA AND ORS
|
August 23, 2018 |
|
RAJESHWAR KUMAR Vs. JAINA PROPERTIES (P) LTD
|
October 12, 2018 |
|
RAJINDER Vs. GOVT OF NCT OF DELHI AND ORS
|
March 8, 2018 |
|
RAJINDER AGGARWAL Vs. STATE (NCT OF DELHI) & ORS
|
July 18, 2018 |
|
RAJINDER BALI Vs. SABH INFRASTRUCTURE LTD.
|
March 5, 2018 |
|
RAJINDER KAUR BHATIA Vs. RAJ KUMAR
|
March 15, 2018 |
|
RAJINDER KUMAR Vs. COUNCIL OF ARCHITECTURE & ANR
|
August 7, 2018 |
|
RAJINDER KUMAR Vs. STATE OF DELHI
|
November 1, 2018 |
|
RAJINDER KUMAR TYAGI Vs. PREM NIJHARA & ANR
|
September 14, 2018 |
|
RAJINDER PAL SINGH Vs. STATE GOVT OF NCT OF DELHI & ORS
|
November 13, 2018 |
|
RAJINDER SINGH AND ORS Vs. UNION OF INDIA AND ORS
|
January 19, 2018 |
|
RAJINDER TIKU Vs. PRAGATI POWER CORPORATION LIMITED & ANR
|
September 6, 2018 |
|
RAJINDER VALECHA & ANR. Vs. SATPAL & ANR
|
February 2, 2018 |
|
RAJIV @ MONU Vs. STATE NCT OF DELHI
|
October 8, 2018 |
|
RAJIV AGARWAL Vs. CENTRAL ELECTRONICS LTD
|
May 15, 2018 |
|
RAJIV AGARWAL Vs. CENTRAL ELECTRONICS LTD.
|
January 9, 2018 |
|
RAJIV AGARWAL & ORS Vs. UNION OF INDIA & ORS
|
May 17, 2018 |
|
RAJIV ALIAS SHIVA Vs. STATE (N C T OF DELHI)
|
December 12, 2018 |
|
RAJIV BHATNAGAR Vs. ISH BHATNAGAR
|
March 12, 2018 |
|
RAJIV CHATURVEDI Vs. PEC LIMITED & ANR
|
May 31, 2018 |
|
RAJIV DASS Vs. COMMISSIONER INCOME TAX
|
December 18, 2018 |
|
RAJIV JAIN Vs. SHASHI BHATNAGAR
|
August 21, 2018 |
|
RAJIV JAIN Vs. INCOME TAX OFFICER
|
November 13, 2018 |
|
RAJIV JOSHI Vs. ANAND SWAROOP
|
April 16, 2018 |
|
RAJIV KATYAL Vs. ARUN KUMAR PASWAN
|
January 22, 2018 |
|
RAJIV KUMAR RAI Vs. INDIAN AGRICULTURE RESEARCH INSTITUTE (IARI) & ANR
|
October 3, 2018 |
|
RAJIV MEHTA Vs. SAVITA MEHTA
|
August 20, 2018 |
|
RAJIV SAXENA Vs. CHIEF GENERAL MANAGER & ORS
|
November 14, 2018 |
|
RAJMOTI INDUSTRIES Vs. VISHWAPRABHA FOOD PRODUCTS PVT LTD
|
September 27, 2018 |
|
RAJNI ANAND Vs. COSMIC STRUCTURES LTD
|
September 27, 2018 |
|
RAJNI SAXENA Vs. RAJINDER YADAV & ORS
|
October 8, 2018 |
|
RAJNISH KHOSLA Vs. FAIR WEALTH SECURITIES PVT LTD
|
October 9, 2018 |
|
RAJNISH KOHLI Vs. HCL TECHNOLOGIES LTD
|
September 4, 2018 |
|
RAJPAL Vs. STATE (GNCT OF DELHI)
|
October 30, 2018 |
|
RAJPAL SINGH TANWAR Vs. KAMAL NANDA
|
August 17, 2018 |
|
RAJU Vs. STATE
|
January 23, 2018 |
|
RAJU Vs. NEELAM & ORS
|
September 14, 2018 |
|
RAJU @ CHANAKYA Vs. STATE
|
May 24, 2018 |
|
RAJU CHAUHAN Vs. LIEUTENANT GOVERNOR AND ORS
|
February 22, 2018 |
|
RAJU KHAN @ ANISH Vs. STATE
|
November 1, 2018 |
|
RAJU KUMAR AND ORS Vs. UNION OF INDIA & ANR
|
February 23, 2018 |
|
RAJU SAHA Vs. SOUTH DELHI MUNICIPAL CORPORATION OF DELHI & ORS
|
May 18, 2018 |
|
RAJVIR KAUR Vs. STATE OF NCT OF DELHI
|
October 29, 2018 |
|
RAJWANTI PHOGAT Vs. GIAN CHAND SETHI & ORS
|
December 10, 2018 |
|
RAKESH Vs. STATE (GNCTD OF DELHI)
|
September 12, 2018 |
|
RAKESH Vs. STATE OF DELHI
|
August 30, 2018 |
|
RAKESH Vs. STATE
|
September 17, 2018 |
|
RAKESH @ RAJU & ORS Vs. STATE
|
April 24, 2018 |
|
RAKESH ALIAS SONU Vs. THE STATE NCT OF DELHI
|
February 8, 2018 |
|
RAKESH BHARDWAJ Vs. JAI GUPTA
|
August 14, 2018 |
|
RAKESH DHAWAN Vs. OM PRAKASH DHAWAN
|
March 5, 2018 |
|
RAKESH DHINGRA Vs. NATIONAL SCHEDULED CASTES FINANCE & DEVELOPMENT CORPORATION AND ORS
|
December 21, 2018 |
|
RAKESH JAIN Vs. PREETI JAIN
|
February 23, 2018 |
|
RAKESH KANAUJIA Vs. SUPERWHITE DRYCLEANERS & ANR
|
August 17, 2018 |
|
RAKESH KHINCHI Vs. STATE (NCT OF DELHI)
|
July 25, 2018 |
|
RAKESH KUMAR Vs. LT GOVERNOR OF DELHI & ORS
|
August 6, 2018 |
|
RAKESH KUMAR Vs. STATE (GNCTD)
|
July 26, 2018 |
|
RAKESH KUMAR Vs. STATE OF NCT OF DELHI
|
July 26, 2018 |
|
RAKESH KUMAR & CO Vs. UNION OF INDIA
|
May 3, 2018 |
|
RAKESH KUMAR AGGARWAL Vs. LOCK & LOCKING DEVICES
|
July 4, 2018 |
|
RAKESH KUMAR JAIN Vs. UNEECOPS TECHNOLOGIES LTD & ANR
|
May 21, 2018 |
|
RAKESH KUMAR JUNEJA Vs. SURINDER PAL KAUR
|
March 9, 2018 |
|
RAKESH KUMAR MEHTA Vs. DUSHYANT KUMAR & ANR
|
March 13, 2018 |
|
RAKESH KUMAR PURI Vs. UNION BANK OF INDIA AND ORS
|
April 6, 2018 |
|
RAKESH KUMAR SINGH BISHT Vs. BHARAT SANCHAR NIGAM LIMITED & ANR
|
February 26, 2018 |
|
RAKESH KUMAR VATS Vs. VINOD KUMAR CHAHEL
|
July 9, 2018 |
|
RAKESH KUMAR VERMA Vs. JAWAHARLAL NEHRU UNIVERSITY AND ANR
|
March 15, 2018 |
|
RAKESH MITTAL THR HIS GENERAL ATTORNEY T R MITTAL Vs. STATE & ANR.
|
August 24, 2018 |
|
RAKESH MOHAN SHARMA & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
September 18, 2018 |
|
RAKESH NANDA Vs. RENU GUPTA
|
April 16, 2018 |
|
RAKESH TIWARI Vs. UNION OF INDIA AND ORS
|
March 9, 2018 |
|
RAKESH WADHWA Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS
|
May 22, 2018 |
|
RAKHI Vs. BABU LAL AND ANR
|
August 16, 2018 |
|
RAKHI DEVI Vs. STATE (NCT OF DELHI)
|
July 18, 2018 |
|
RAKSHA RANI Vs. S KRISHAN SHARMA (DECEASED THROUGH LR) & ANR
|
April 25, 2018 |
|
RAKSHIT JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX (ACIT)
|
October 1, 2018 |
|
RAM ABHOSHAN Vs. PEC LTD
|
November 14, 2018 |
|
RAM ABHOSHAN Vs. PEC LIMITED
|
August 7, 2018 |
|
RAM AVTAR Vs. GOVT OF NCT OF DELHI
|
August 13, 2018 |
|
RAM BABU Vs. UNION OF INDIA AND ORS
|
March 15, 2018 |
|
RAM BABU Vs. AJAY KUMAR
|
March 7, 2018 |
|
RAM BABU Vs. STATE
|
September 17, 2018 |
|
RAM BABU AGGARWAL Vs. SHREYA DEVELOPWELL PVT LTD & ANR
|
January 5, 2018 |
|
RAM CHANDER Vs. BISANIA & ORS
|
August 17, 2018 |
|
RAM CHANDER LAMBA Vs. GOVT OF NCT OF DELHI & ANR
|
May 16, 2018 |
|
RAM CHANDER SINGH & ORS. Vs. LT. GOVERNOR OF DELHI & ORS.
|
January 29, 2018 |
|
RAM DASS Vs. STATE
|
August 2, 2018 |
|
RAM DEVI AND ORSANR Vs. GOVERNMENT OF NCT OF DELHI
|
December 21, 2018 |
|
RAM GANDHI & ANR Vs. PREM DAAN SANSTHAN TRUST & ORS
|
November 1, 2018 |
|
RAM GOPAL Vs. STATE
|
October 16, 2018 |
|
RAM GROCERY Vs. MITRA HOSPITAL PRIVATE LIMITED
|
July 30, 2018 |
|
RAM KANWAR & ORS Vs. UNION OF INDIA & ANR
|
January 3, 2018 |
|
RAM KAUR Vs. UNION OF INDIA
|
March 13, 2018 |
|
RAM KAWAR HUF Vs. M/S SMC GLOBAL SECURITIES LTD
|
March 23, 2018 |
|
RAM KISHAN Vs. GOVT OF NCT OF DELHI & ORS
|
March 16, 2018 |
|
RAM KISHAN & ANR Vs. NARINDER PAL SINGH (SINCE DECEASED) THR HIS LRS & ANR
|
February 12, 2018 |
|
RAM KISHAN & OTHERS Vs. UNION OF INDIA & ANR
|
January 4, 2018 |
|
RAM KRISHAN ASSOCIATES Vs. COMMISSIONER OF INCOME TAX
|
January 31, 2018 |
|
RAM KRISHAN PARMHANS SHIKSHA
PARISHAD Vs. UNION OF INDIA AND ANR
|
December 17, 2018 |
|
RAM KUMAR Vs. STATE (NCT OF DELHI) & ANR
|
July 23, 2018 |
|
RAM KUMAR Vs. GNCT OF DELHI AND ORS
|
October 9, 2018 |
|
RAM KUMAR JAIN Vs. SAVITRI DEVI
|
July 9, 2018 |
|
RAM NARAIN Vs. MAHAVIR SINGH
|
January 11, 2018 |
|
RAM NIWAS Vs. O P KHANNA (DECD ) THRU LRS & ORS
|
August 17, 2018 |
|
RAM NIWAS & ANR Vs. ESTATE OFFICER & ANR
|
July 31, 2018 |
|
RAM PARKASH Vs. STATE
|
December 21, 2018 |
|
RAM PRAKASH & SONS & ORS. Vs. MAHENDER PAL & ANR.
|
March 8, 2018 |
|
RAM PRASAD Vs. GOVT OF NCT OF DELHI AND ORS
|
March 8, 2018 |
|
RAM PRASAD Vs. LAND ACQUISITION COLLECTOR & ORS
|
February 13, 2018 |
|
RAM RAHISH YADAV Vs. SUSHILA RANI & ORS
|
February 28, 2018 |
|
RAM RATI DEVI Vs. RADHEY SHYAM
|
May 23, 2018 |
|
RAM RICH PAL SHARMA & ORS Vs. BHUSHAN LAL SAHNI
|
August 3, 2018 |
|
RAM SHANKAR & ANR Vs. BINOD KUMAR RAI & ORS
|
May 11, 2018 |
|
RAM SINGH Vs. D T C
|
May 4, 2018 |
|
RAM SINGH &ORS Vs. UNION OF INDIA
|
January 22, 2018 |
|
RAM SINGH NEGI Vs. LAND ACQUISITION COLLECTOR/A D M & ORS
|
March 13, 2018 |
|
RAM SNEHI Vs. NEERAJ KUMAR TIWARI
|
September 24, 2018 |
|
RAM SWAROOP GHILDIYAL & ORS Vs. STATE & ANR
|
July 9, 2018 |
|
RAM YUDHISTHIR YADAV Vs. JAIR PRAKASH GARG
|
November 19, 2018 |
|
RAMA KRISHNA Vs. STATE
|
May 16, 2018 |
|
RAMA KRISHNA ELECTRO COMPONENTS PVT LTD Vs. HIGH GROUND ENTERPRISES LTD
|
July 23, 2018 |
|
RAMA NAND Vs. ROOP RAM
|
July 13, 2018 |
|
RAMA RANI Vs. STATE & OTHERS
|
October 26, 2018 |
|
RAMA SERVICE STATION Vs. GURDAYAL SINGH VERMA & OPRS (BAJAJ ALLIANZ GENERAL
|
May 31, 2018 |
|
RAMA SHANKAR KHEMKA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS
|
February 7, 2018 |
|
RAMAN JHA Vs. STATE GOVT OF NCT OF DELHI
|
August 28, 2018 |
|
RAMBHA DEVI & ORS Vs. SHAFI AHMAD & ANR (ICICI LOMBARD GENERAL INSURANCE CO LTD)
|
July 3, 2018 |
|
RAMBIR Vs. JAWAHARLAL NEHRU UNIVERSITY AND ANR
|
January 24, 2018 |
|
RAMEEZ @ RAMISH AHMED Vs. STATE NCT OF DELHI
|
April 26, 2018 |
|
RAMESH Vs. STATE (GNCTD) & ORS
|
December 7, 2018 |
|
RAMESH Vs. STATE
|
December 19, 2018 |
|
RAMESH @ GUDDU Vs. STATE
|
September 10, 2018 |
|
RAMESH @ PINDARI Vs. STATE
|
October 8, 2018 |
|
RAMESH AHUJA & ANR Vs. RITU BABBAR
|
July 19, 2018 |
|
RAMESH AHUJA & ANR Vs. CHANDER KANTA BABBAR
|
July 19, 2018 |
|
RAMESH AHUJA & ANR Vs. JASWANT RAI BATRA
|
July 19, 2018 |
|
RAMESH CHAND Vs. JAMIA MILLIA ISLAMIA
|
September 27, 2018 |
|
RAMESH CHAND JAIN Vs. GOVT OF NCT OF DELHI & ANR
|
August 10, 2018 |
|
RAMESH CHANDER Vs. SHIV INFRA PROMOTERS PVT LTD
|
August 21, 2018 |
|
RAMESH CHANDER DABAS & ORS Vs. UNION OF INDIA & ORS
|
July 27, 2018 |
|
RAMESH CHANDER GOEL Vs. DAYA KISHAN GOEL
|
January 17, 2018 |
|
RAMESH CHANDER PANDEY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION (THROUGH REGIONAL OFFICE DELHI-CENTRAL) AND ANR
|
April 6, 2018 |
|
RAMESH CHANDER SETHI AND ANR Vs. SHASHI GROVER
|
December 7, 2018 |
|
RAMESH CHANDRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 14, 2018 |
|
RAMESH KUMAR Vs. KISHORI LAL & ORS
|
December 13, 2018 |
|
RAMESH PAPER MART Vs. MATRIX GLOBAL PRIVATE LIMITED
|
October 31, 2018 |
|
RAMESH PRASAD GUPTA Vs. ANITA DEVI & ORS
|
May 29, 2018 |
|
RAMESH RAI Vs. MINISTRY OF HOME AFFAIRS & ANR
|
December 13, 2018 |
|
RAMESH SHARMA Vs. JAGAT SINGH NAGAR & ORS
|
October 8, 2018 |
|
RAMESH SHARMA & ORS Vs. STATE (GOVT OF NCT OF DELHI)
|
February 13, 2018 |
|
RAMESH WATI Vs. HAR NARAIN
|
February 16, 2018 |
|
RAMESHWAR Vs. STATE GOVT OF NCT OF DELHI
|
August 2, 2018 |
|
RAMESHWAR DASS & ANR Vs. BHAWAN SINGH & ORS (IFFCO TOKIO GENERAL INSURANCE COMPANY LTD
|
October 26, 2018 |
|
RAMESHWAR DAYAL Vs. SHYAM SUNDER CHOPRA AND OTHERS
|
October 9, 2018 |
|
RAMESHWAR GOPAL Vs. ANIL ATREY
|
May 30, 2018 |
|
RAMESHWAR KUMAR Vs. UNION OF INDIA
|
January 19, 2018 |
|
RAMESHWARA JUTE MILLS LIMITED Vs. UNIVERSAL CABLES LIMITED & ORS
|
September 27, 2018 |
|
RAMINDER KAUR Vs. DELHI DEVELOPMENT AUTHORITY
|
May 2, 2018 |
|
RAMJEE SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY, DEPARTMENT OF AYUSH, GOVERNMENT OF INDIA, NEW DELHI & ORS
|
February 26, 2018 |
|
RAMJI LAL & ANR Vs. NAND KISHORE & ANR
|
May 23, 2018 |
|
RAMKISHAN@SONU Vs. STATE
|
May 7, 2018 |
|
RAMKY INFRASTRUCTURE PRIVATE LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL & ANR
|
July 4, 2018 |
|
RAMNARAYA @ BALTI BABA Vs. YOGESH PRASAD SOTI
|
May 28, 2018 |
|
RAMO DEVI Vs. GAURAV KHANDUJA & ANR
|
April 27, 2018 |
|
RAMOD KUMAR THAKUR Vs. SHAMSHAD & ANR
|
August 2, 2018 |
|
RAMPRASTHA PROMOTERS & DEVELOPERS PVT LTD Vs. ARMY WELFARE HOUSING ORGANISATION (AWHO) & ANR
|
August 31, 2018 |
|
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT LTD Vs. ARMY WELFARE HOUSING ORGANISATION (AWHO) & ANR
|
August 16, 2018 |
|
RAMU JAISWAL @ AMBRISZH Vs. STATE
|
August 1, 2018 |
|
RAMVATI THR HER S P A PRADEEP KUMAR Vs. SUKHBIR SINGH CHAUHAN (THR LRS) & ORS
|
July 4, 2018 |
|
RAN SINGH Vs. LILU RAM
|
January 17, 2018 |
|
RAN SINGH Vs. STATE
|
October 31, 2018 |
|
RANA CHAIRS Vs. DIRECTOR GENERAL (TOWN PLANNING) KOLKATTA MUNICIPAL CORPORATION & ANR
|
October 5, 2018 |
|
RANA PARWEEN SIDDIQUI Vs. UNION OF INDIA
|
March 9, 2018 |
|
RANBIR BHARTI Vs. S L S DAV PUBLIC SCHOOL AND ANR
|
May 23, 2018 |
|
RANBIR SINGH Vs. SAJANTI RAM
|
September 12, 2018 |
|
RANBIR SINGH Vs. UNION OF INDIA
|
February 2, 2018 |
|
RANBIR YADAV Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 14, 2018 |
|
RANCHI CATHOLIC ARCHDCOCESE & ORS Vs. CHANDRA JYOTI BOOK PUBLISHER & DISTRIBUTORS
|
May 29, 2018 |
|
RANDHIR @ MALANG Vs. STATE
|
August 28, 2018 |
|
RANDHIR SINGH Vs. SATISH KUMAR & ORS
|
July 16, 2018 |
|
RANI GANESH KUNWARI PG COLLEGE Vs. MANAGER SECRETARY, NATIONAL COUNCIL FOR TEACHER ED
|
May 9, 2018 |
|
RANI SETHI Vs. AMARJEET SINGH
|
May 2, 2018 |
|
RANI SURI Vs. SWARANTECH INFORMATION SYSTEMS PVT LTD
|
September 19, 2018 |
|
RANJANA ARORA Vs. SURENDER KUMAR ARORA & ORS
|
April 10, 2018 |
|
RANJEET SINGH Vs. EAST DELHI MUNICIPAL CORPORATION & ORS
|
September 24, 2018 |
|
RANJEET SINGH Vs. NANKI DEVI AND ORS
|
July 12, 2018 |
|
RANJEETA MEHRA Vs. STATE (NCT OF DELHI) & ANR
|
January 4, 2018 |
|
RANJIT KUMAR GUPTA Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES AND ANR
|
March 6, 2018 |
|
RANJIT SINGH Vs. MANOJ GUPTA
|
December 4, 2018 |
|
RANJIT SINGH AND OTHERS Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
October 22, 2018 |
|
RANJIT SINGH SETHI Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
May 21, 2018 |
|
RANJU SHARMA &ORS Vs. DIRECTORATE OF EDUCATION
|
February 1, 2018 |
|
RANMEET SINGH CHAHAL Vs. ORACLE INDIA PVT LTD & ORS
|
December 6, 2018 |
|
RANU ENTERPRISES & ANR Vs. MALANPUR CAPTIVE POWER LTD
|
September 26, 2018 |
|
RANVIR SINGH BIJNARIA Vs. ASHOK KUMAR AND OTHERS
|
December 18, 2018 |
|
RAO DEENA RAM VIDYA VIHAR SHIKSHA SAMITI HALUHERA AND ANR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
May 22, 2018 |
|
RASHID HUSSAIN & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
|
August 17, 2018 |
|
RASHMI JAIN Vs. STATE & ANR
|
July 9, 2018 |
|
RASHMI RAIKHY &ANR Vs. STATE OF NATIONAL CAPITAL TERRITORY DELHI
|
February 1, 2018 |
|
RASHTRIYA RAJDHANI KSHETRA TIPAHIYA CHALAK UNION DELHI Vs. COMMISSIONER OF TRANSPORT & ORS
|
February 26, 2018 |
|
RATAN LAL Vs. HINDU COLLEGE & ORS
|
November 27, 2018 |
|
RATAN SHARMA Vs. EASHWAR SRI KUMAR & ANR
|
July 30, 2018 |
|
RATAN SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
August 28, 2018 |
|
RATI RAM Vs. GOVT OF NCT OF DELHI
|
January 19, 2018 |
|
RATIONAL INTELLECTUAL HOLDINGS LTD Vs. SUNNY KARIRA, & ANR
|
April 11, 2018 |
|
RATNA INFRASTRUCTURE PROJECTS PVT LTD Vs. MEJA URJA NIGAM PRIVATE LIMITED
|
October 23, 2018 |
|
RATNA INFRASTRUCTURE PROJECTS PVT LTD Vs. MEJA URJA NIGAM PRIVATE LIMITED (MUNPL)
|
August 6, 2018 |
|
RATNESH PANDEY Vs. STATE & ANR
|
August 3, 2018 |
|
RATTAN LAL Vs. RAM KISHAN SHARMA @ R K SHARMA
|
July 16, 2018 |
|
RATTAN POLYCHEM PVT LTD & ANR Vs. RELIABLE INSUPACKS PRIVATE LIMITED & ORS
|
August 28, 2018 |
|
RAVI Vs. STATE
|
May 21, 2018 |
|
RAVI Vs. STATE
|
July 27, 2018 |
|
RAVI Vs. STATE
|
September 13, 2018 |
|
RAVI DEV YADAV THR AVINASH YADAV Vs. STATE OF NCT DELHI & ORS
|
November 27, 2018 |
|
RAVI DUTT SHARMA AND ANR Vs. GOVT OF NCT OF DELHI
|
February 6, 2018 |
|
RAVI GARG & ORS Vs. GOVT OF NCT OF DELHI & ANR
|
March 12, 2018 |
|
RAVI KALRA Vs. STATE (NCT OF DELHI) & ANR
|
July 30, 2018 |
|
RAVI KAPOOR Vs. STATE
|
October 10, 2018 |
|
RAVI KIRAN KATHA AND ANR Vs. UNION OF INDIA
|
April 27, 2018 |
|
RAVI KUMAR Vs. STATE (GOVT OF NCT OF DELHI) AND ANR
|
January 24, 2018 |
|
RAVI KUMAR Vs. STATE OF NCT OF DELHI & ANR
|
August 27, 2018 |
|
RAVI KUMAR & ANR Vs. STATE ( NCT OF DELHI) & ANR
|
July 18, 2018 |
|
RAVI LUTHRA Vs. M A K LALL & ANR
|
July 4, 2018 |
|
RAVI PRAKASH Vs. STATE & ANR
|
March 12, 2018 |
|
RAVI RAI Vs. MEDICAL COUNCIL OF INDIA AND ORS
|
August 20, 2018 |
|
RAVI SHARMA Vs. STATE & ANR
|
July 30, 2018 |
|
RAVINDER Vs. STATE & ANR
|
August 2, 2018 |
|
RAVINDER Vs. GOVT. OF NCT OF DELHI & ORS.
|
April 26, 2018 |
|
RAVINDER Vs. ADDL COMMISSIONER OF POLICE (LICENSING)
|
November 1, 2018 |
|
RAVINDER @ BINDA & ORS. Vs. STATE
|
January 31, 2018 |
|
RAVINDER CHAUDHARY Vs. KISHAN KUMAR PAUCHAURI & ORS
|
July 4, 2018 |
|
RAVINDER GOSAIN Vs. PUNJAB & SIND BANK
|
January 24, 2018 |
|
RAVINDER GOSAIN Vs. PUNJAB & SIND BANK
|
November 28, 2018 |
|
RAVINDER HOODA Vs. UNION OF INDIA & ORS
|
March 1, 2018 |
|
RAVINDER KAUSHIK Vs. UNION OF INDIA AND ANR.
|
February 13, 2018 |
|
RAVINDER KUMAR Vs. UNION OF INDIA AND ORS
|
August 9, 2018 |
|
RAVINDER KUMAR Vs. GOVT OF NCT OF DELHI AND ORS
|
August 28, 2018 |
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RAVINDER KUMAR Vs. DIRCTOR GENERAL INDO TIBETAN BORDER POLICE AND ANR
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March 6, 2018 |
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RAVINDER KUMAR JAIN Vs. DIRECTOR OF EDUCATION, GOVT OF NCT OF DELHI & ORS
|
February 15, 2018 |
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RAVINDER PAL SINGH & ORS Vs. STATE & ANR
|
August 13, 2018 |
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RAVINDER PAL SINGH BEDI Vs. STATE & ANR
|
July 5, 2018 |
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RAVINDER PRATAP SINGH Vs. STATE GOVT OF NCT OF DELHI & ANR
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August 31, 2018 |
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RAVINDER SABHARWAL AND ANR Vs. XAD INC AND ORRS
|
September 24, 2018 |
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RAVINDER SINGH & ORS Vs. UNION OF INDIA AND ORS
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January 29, 2018 |
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RAVINDER SINGH CHAUHAN Vs. COMMISSIONER OF CUSTOMS
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September 18, 2018 |
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RAVINDER UPPAL Vs. SUDERSHAN SINGH & ORS
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January 12, 2018 |
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RAVINDER YADAV Vs. UNION OF INDIA AND ORS
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May 24, 2018 |
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RAVINDRA KUMAR Vs. UNION OF INDIA THROUGH ITS SECRETARY, DEPARTMENT OF AYUSH, GOVERNMENT OF INDIA,
NEW DELHI & ORS
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February 26, 2018 |
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RAVINDRA MEMORIAL PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION & ANR
|
February 13, 2018 |
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RAVINDRA NATH SAHNI Vs. CHEMSFORD CLUB LTD & ORS
|
July 4, 2018 |
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RAVNEET KAUR Vs. PRITHPAL SINGH DHINGRA
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January 22, 2018 |
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RAYMOND LTD Vs. NORTH DELHI MUNICIPAL CORPORATION
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May 7, 2018 |
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RE/MAX, LLC Vs. GULSHAN BAJAJ AND ORS
|
August 9, 2018 |
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RED BULL AG Vs. C ESWARI & ORS
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December 6, 2018 |
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REDDYS LABORATORIES LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 10, 2018 |
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REEMA SALKAN Vs. SUMER SINGH SALKAN
|
May 31, 2018 |
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REGANIA HOTELS AND RESORS PVT LTD Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION
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November 20, 2018 |
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REGULAR SECOND APPEAL Vs. PRABHAT (SINCE DECEASED THR HIS LRS)
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March 20, 2018 |
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REKHA DEVI Vs. UNION OF INDIA
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January 10, 2018 |
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REKHA GUPTA Vs. ASHOK KUMAR & ANR
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March 23, 2018 |
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REKHA KAPOOR Vs. PAWAN CHANDRA & ANR
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November 12, 2018 |
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REKHA KUSHWAHA Vs. PUBLIC GRIEVANCE COMMISSION AND ORS
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March 13, 2018 |
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REKHA PUJJI Vs. MAHINDER PAL SINGH PUJJI
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March 9, 2018 |
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REKHA RANI Vs. KIRAN MALHOTRA
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July 9, 2018 |
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REKHA SABHARWAL & ANR Vs. JITENDER SABHARWAL
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November 16, 2018 |
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RELIANCE CABLE INDUSTRIES Vs. COMMISSIONER OF GST (EAST) DELHI
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November 14, 2018 |
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RELIANCE COMMERCIAL FINACE LTD Vs. SAMEER SETH & ANR
|
August 1, 2018 |
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RELIANCE COMMUNICATION LIMITED & ANR Vs. BHARTI INFRATEL LIMITED
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January 15, 2018 |
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RELIANCE COMMUNICATIONS LTD. Vs. ATC TELECOM INFRASTRUCTURE PVT. LTD.
|
February 2, 2018 |
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RELIANCE GEN INS CO LTD Vs. ANITA & ORS
|
August 3, 2018 |
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RELIANCE GENERAL INS CO LTD Vs. DIL BAGH SINGH AND ORS
|
July 10, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. AFSANA & ORS
|
July 10, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. PRAMOD KUMAR MAURYA & ORS
|
July 6, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. CHAMAN GOYAL & ORS
|
July 12, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. MEENA & ORS
|
January 11, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. RAJEEV KUMAR & ORS
|
May 29, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. RAKESH KUMAR & ORS
|
May 28, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. HARBHAJANI & ORS
|
April 27, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. GURDEV SINGH & ORS
|
September 27, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. DINESH YADAV & ORS
|
March 15, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. GAURAV KUMAR & ORS
|
August 28, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. RISHI PAL & ORS
|
April 23, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. PRAMOD KUMAR & ORS
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May 2, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. VIDYA DEVI & ORS
|
January 31, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. BIKRAMJIT SINGH & ANR
|
May 1, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. VINOD KUMAR AND ANR
|
July 19, 2018 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. SAHAJHAN KHATOON & ORS
|
July 4, 2018 |
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RELIANCE GENERAL INSURANCE COMPANY Vs. KIRAN DEVI & ORS
|
February 12, 2018 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SUDHIRA & ORS
|
October 26, 2018 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SUMAN
|
January 15, 2018 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MD ILLIYAS & ORS
|
May 2, 2018 |
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RELIANCE GENERAL INSURANCE LTD Vs. L SHANTI DEVI & ORS
|
August 20, 2018 |
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RELIANCE POWER LTD. & ORS. Vs. UNION OF INDIA & ORS.
|
June 6, 2018 |
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RELIANCE TELECOM LIMITED Vs. ATC TELECOM INFRASTRUCTURE PRIVATE LTD
|
December 7, 2018 |
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RENNAISSANCE BUILDCOM COMPANY PVT LIMITED & ORS Vs. S E INVESTMENTS LIMITED & ORS
|
February 2, 2018 |
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RENU Vs. CHAMPA RANI & ANR
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August 27, 2018 |
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RENU & ORS Vs. SHRIRAM GENERAL INSURANCE COMPANY LTD & ORS
|
August 9, 2018 |
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RENU AGGARWAL & ANR Vs. BALDEV RAJ SACHDEVA
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October 16, 2018 |
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RENU BAKSHI Vs. HIGH COURT OF DELHI
|
January 11, 2018 |
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RENU BALA Vs. VIJAY KUMAR & ORS
|
January 11, 2018 |
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RENU KHHULLAR Vs. AARON @ ARUN BHANDARI & ORS
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May 21, 2018 |
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RENU MATHUR & ANR Vs. UMA NARULA & ORS
|
July 4, 2018 |
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RENU SINGH Vs. RAJIV RASTOGI & ANR
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November 15, 2018 |
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RENU YADAV Vs. UNION OF INDIA & ORS
|
September 12, 2018 |
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RESBIRD TECHNOLOGIES PVT LTD Vs. R S TRAVEL & TOURS (INDIA) PVT LTD & ORS
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February 26, 2018 |
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RESERVE BANK OF INDIA Vs. CRYSTAL CREDIT CORPN LTD
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July 17, 2018 |
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RESERVE BANK OF INDIA Vs. JVG FINANCE LTD
|
August 2, 2018 |
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RESHAM Vs. DEVENDER K YADAV
|
February 1, 2018 |
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RETAIL ROYALTY COMPANY Vs. NORTHERN HARRIER LIFESTYLES PRIVATE LIMITED
|
December 21, 2018 |
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REZA DARU PARS COMPANY & ORS Vs. NANI PHARMACEUTICALS PVT LTD & ANR
|
November 29, 2018 |
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RFB LATEX PRIVATE LIMITED Vs. CENTRAL BOARD OF TRUSTEES (CBT) & ANR
|
October 23, 2018 |
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RHA ENTERPRISES Vs. UNION OF INDIA AND ANR
|
February 5, 2018 |
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RHITI SPORTS MANAGEMENT PVT. LTD. Vs. POWER PLAY SPORTS & EVENTS LTD.
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May 1, 2018 |
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RIAZUDDIN Vs. GOVT OF NCT OF DELHI & ORS
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December 20, 2018 |
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RICHA SHAILJA Vs. UNION OF INDIA AND ANR
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May 4, 2018 |
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RIGHTS NGO Vs. NDMC & ORS
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January 9, 2018 |
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RIMJHIM Vs. FOOD CORPORATION OF INDIA
|
August 3, 2018 |
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RIMJHIM Vs. FOOD CORPORATION OF INDIA
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May 3, 2018 |
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RINKU BABU TRIPATHI Vs. RICHA TRIPATHI
|
July 13, 2018 |
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RINKU DAS Vs. STATE GOVT OF NCT DELHI & ANR
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January 17, 2018 |
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RIPUDAMAN LAMBA AND ANR Vs. UNION OF INDIA AND ORS
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March 9, 2018 |
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RISHAB GUPTA Vs. STATE & ANR
|
September 7, 2018 |
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RISHAB JAIN & ORS Vs. STATE (NCT OF DELHI) & ANR
|
July 13, 2018 |
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RISHABH AGRO INDUSTRIES LTD Vs. UNION OF INDIA
|
October 9, 2018 |
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RISHABH PANDEY Vs. STATE GOVT OF NCT OF DELHI & ANR
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July 18, 2018 |
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RISHI KAPOOR ALIAS RISHI Vs. STATE
|
December 12, 2018 |
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RISHI PAL Vs. GOVT OF NCT OF DELHI AND ORS
|
March 8, 2018 |
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RISHI PAL & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
September 7, 2018 |
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RISHI PAL MEHRA & ORS Vs. STATE (GOVT OF NCT OF DELHI ) & ORS
|
July 12, 2018 |
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RISHI PAL SINGH VERMA Vs. GOVT OF NCT OF DELHI AND ORS
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January 23, 2018 |
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RISHI PROMOTERS PRIVATE LTD & ANR Vs. ANJU ARORA (NEE MS ANJU BAJAJ) & ORS
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November 19, 2018 |
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RISHI RAJ Vs. GIRDHAR AGGARWAL & ORS
|
November 12, 2018 |
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RISHI RAJ & ORS Vs. RAKESH YADAV & ORS
|
May 22, 2018 |
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RITA AGARWAL Vs. UDAY MEDICARE PVT LTD & ORS
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April 23, 2018 |
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RITA MARWAH Vs. LT GOVERNOR & ORS
|
February 15, 2018 |
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RITES LTD Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI THROUGH PRINCIPAL SECRETARY CUM
COMMISSIONER
|
April 5, 2018 |
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RITESH V. MATHANKAR Vs. UNION OF INDIA AND ORS.
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May 15, 2018 |
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RITNAND BALVED EDUCATION FOUNDATION Vs. RANCHHOD M SHAH & ORS
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October 16, 2018 |
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RITU BHARGA Vs. SHARAD BHARGAVA
|
August 31, 2018 |
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RITU PRAKASH SINGH Vs. NATIONAL HOUSING BANK & ORS
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January 10, 2018 |
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RITU RANGER Vs. S R TECHNOSOFT PVT LTD & ANR
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July 9, 2018 |
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RITU SAXENA Vs. J S GROVER AND ANOTHER
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July 17, 2018 |
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RITU SAXENA Vs. J S GROVER AND ANR
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August 29, 2018 |
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RIVA SINGH VEERENDRA KUMAR SHASHI RAWAT JONIKA Vs. SCHOOL MANAGEMENT OF RING MIDWAYS SENIOR SECONDARY PUBLIC SCHOOL & ORS
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January 12, 2018 |
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RIYASAT Vs. STATE (NCT OF DELHI)
|
September 11, 2018 |
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RIYAZ @ RIYAZUDDIN Vs. STATE
|
October 1, 2018 |
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RIYAZUDDIN Vs. STATE
|
March 24, 2018 |
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RMC READYMIX (INDIA) (DIVISION OF PRISM CEMENT LIMITED Vs. TRISTAR GLOBAL INFRASTRUCTURE PRIVATE LIMITED
|
September 20, 2018 |
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RMS CONSULTANTS PVT LTD Vs. PROACTIVE UNIVERSAL TRADING PVT LTD & ANR
|
April 23, 2018 |
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ROBIN GARG Vs. VIJ CONSTRUCTIONS LTD
|
February 27, 2018 |
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ROCKWOOL INTERNATIONAL A/S & ANR Vs. RMOCARE ROCKWOOL (INDIA) PVT LTD
|
October 16, 2018 |
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ROCKY TUSEED Vs. UNIVERSITY OF DELHI & ORS
|
July 20, 2018 |
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ROHAN GUPTA Vs. STATE BANK OF INDIA AND ORS
|
May 31, 2018 |
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ROHIT Vs. STATE
|
December 6, 2018 |
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ROHIT @ RAHUL Vs. STATE OF NCT OF DELHI
|
March 6, 2018 |
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ROHIT AGGARWAL Vs. STATE (GOVT OF NCT OF DELHI
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June 19, 2018 |
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ROHIT AKKA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANR
|
September 6, 2018 |
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ROHIT DESHPANDE Vs. NAVODAYA VIDYALAYA SAMITI & ANR
|
January 3, 2018 |
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ROHIT GUPTA Vs. STATE
|
October 21, 2018 |
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ROHIT KAPOOR Vs. KAVI IMPEX & ANR
|
May 15, 2018 |
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ROHIT KUMAR Vs. STATE ( GOVT OF NCT OF DELHI ) & ANR
|
December 21, 2018 |
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ROHIT KUMAR Vs. UNION OF INDIA & ORS
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March 5, 2018 |
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ROHIT MALHOTRA Vs. ANAND KUMAR CHAURASIYA & ANR
|
February 21, 2018 |
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ROHIT NATH Vs. STATE
|
March 16, 2018 |
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ROHIT RAJPAL & ANR Vs. ANKITA SURI & ORS
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May 23, 2018 |
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ROHIT SAKHUJA Vs. COMMISSIONER OF CUSTOMS (PREV.)
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July 23, 2018 |
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ROHIT SHARMA AND ANR Vs. CHANDER MOHAN KALRA, HUF
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March 7, 2018 |
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ROHIT SINGH & ANR Vs. APPLE INC
|
July 4, 2018 |
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ROHIT SOLANKI Vs. UNION OF INDIA AND ORS
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February 13, 2018 |
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ROHIT THAKUR AND ANR Vs. UNION OF INDIA AND ANR
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February 13, 2018 |
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ROHITA JAIDKA Vs. AIR INDIA LIMITED AND ORS
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May 9, 2018 |
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ROHTASH Vs. UNION OF INDIA & ANR
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March 12, 2018 |
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ROMA SARIN & ANR Vs. UNION OF INDIA AND ANR
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July 4, 2018 |
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ROMI GARG Vs. BDR BUILDERS & DEVELOPERS PVT LTD & ORS
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March 14, 2018 |
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ROMILA MAYANK SHARMA Vs. ZEE NEWS LIMITED
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August 27, 2018 |
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ROOPAK MALIK &ANR Vs. DARYAO SINGH DAHIYA
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January 19, 2018 |
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ROSENBAUER INTERNATIONAL AG AND ANR Vs. UNION OF INDIA AND ORS
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January 29, 2018 |
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ROSHAN LAL Vs. STATE OF NCT OF DELHI & ANR
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July 27, 2018 |
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ROSHAN LAL Vs. DELHI JAL BOARD THROUGH ITS EXECUTIVE OFFICER
|
May 18, 2018 |
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ROSHAN LAL JINDAL Vs. SURENDER KUMAR GUPTA
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April 12, 2018 |
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ROSHAN LAL KALRA & ANR Vs. STATE & ANR
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July 6, 2018 |
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ROSHAN LAL LALIT MOHAN & ANR Vs. STATE & ANR
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September 17, 2018 |
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ROSHAN REAL ESTATES PVT LTD Vs. DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
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March 15, 2018 |
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ROSHINI Vs. STATE
|
July 27, 2018 |
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ROYAL BABU @ MILAN Vs. STATE GOVT OF NCT OF DELHI
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February 20, 2018 |
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ROYAL CONSTRUCTION COMPANY PVT LTD Vs. NATIONAL PROJECTS CONSTRUCTION
|
December 17, 2018 |
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ROYAL CONSTRUCTION COMPANY PVT LTD Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD (NPCC)
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September 28, 2018 |
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ROYAL SUNDARAM ALLIANCE INSURANCE Vs. BABU HASSAN AND ORS
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July 23, 2018 |
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RRPR HOLDING PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA & ANR
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October 26, 2018 |
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RSPL LIMITED Vs. PRITHVI CHEMICALS
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January 12, 2018 |
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RST SEMICONDUCTORS PRIVATE LIMITED Vs. MAKE INDIASMART PRIVATE LIMITED
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September 5, 2018 |
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RUBY BEGUM ALIAS RINA SAMINA; RAKESH MEHRA ALIAS NANDU Vs. STATE (NCT) OF DELHI; STATE
|
January 5, 2018 |
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RUCHIKA SINGH CHHABRA Vs. AIR FRANCE INDIA AND ANR
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May 30, 2018 |
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RUHI ARORA & ANR Vs. REGISTRAR GENERAL DELHI HIGH COURT
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September 5, 2018 |
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RUKHSANA BEGUM Vs. ABDUL AZIZ
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September 7, 2018 |
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RUMAL BHARTI Vs. STATE & ORS
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August 7, 2018 |
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RUMMA SHYAM SUNDER & ORS Vs. SHAMSHER KALRA
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October 5, 2018 |
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S Vs. R
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April 9, 2018 |
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S Vs. V
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April 9, 2018 |
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S Vs. J
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April 17, 2018 |
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S Vs. M K
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February 23, 2018 |
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S & P INFRASTRUCTURE DEVELOPERS (P) LTD & ANR Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD & ANR
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October 15, 2018 |
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S @ S Vs. C P
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May 7, 2018 |
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S A BUILDERS LTD Vs. M C D (NOW REPRESENTED DELHI JAL BOARD)
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November 15, 2018 |
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S AMARPAL SINGH Vs. SURINDER SACHDEVA & ORS
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April 23, 2018 |
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S B INTERNATIONAL Vs. ASSISTANT DIRECTOR
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February 5, 2018 |
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S B JAIN Vs. INDIAN CO-CHAIRPERSON(SECRETARY OF GOVT OF INDIA AND ANR )
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February 15, 2018 |
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S B TRIPATHI Vs. SDMC & ANR
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February 12, 2018 |
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S C AGGARWAL Vs. B K GOEL
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December 3, 2018 |
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S C CHUGH Vs. N T P C AND ORS
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February 15, 2018 |
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S C SOOD Vs. GOVT OF NCT OF DELHI & ANR
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April 26, 2018 |
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S D INFOSYS & ANR Vs. STATE & ANR
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October 10, 2018 |
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S K Vs. V K K & ANR
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February 23, 2018 |
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S K DIPLOMA IND EDUCATION COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
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October 5, 2018 |
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S K JAIN & ORS Vs. PUNJAB NATIONAL BANK
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February 15, 2018 |
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S K MIGLANI Vs. STATE
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August 6, 2018 |
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S K SEHGAL & ANR Vs. DELHI ADMINISTRATION & ANR
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March 1, 2018 |
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S K TEWARI Vs. UNION OF INDIA & ANR
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May 3, 2018 |
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S M TANGRI Vs. INDRAPRASTHA POWER GENERATION COMPANY LIMITED AND ANR
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October 22, 2018 |
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S N ELECTRICALS Vs. NBCC SERVICE LTD & ORS
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November 12, 2018 |
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November 19, 2018 |
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S P GUPTA Vs. KIRORI MAL COLLEGE & ORS
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February 20, 2018 |
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S P GUPTA Vs. STATE OF NCT & ANR
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July 24, 2018 |
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S P MISHRA Vs. UNION OF INDIA AND ANR
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December 7, 2018 |
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S P P FOODS PRODUCTS PVT LTD Vs. HANNU MARKETING
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September 14, 2018 |
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S P RAWAT Vs. UNIVERSAL FINANCERS
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September 5, 2018 |
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S P SINGLA CONSTRUCTIONS PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED & ANR
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December 3, 2018 |
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S R MITTAL Vs. SYNDICATE BANK & ANR
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July 27, 2018 |
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S S GROUP PVT LTD Vs. LT COL H S BEDI (RETD ) & ANR
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February 21, 2018 |
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S S GUPTA Vs. DELHI POWER CO LTD & ANR
|
July 19, 2018 |
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S SATINDER SINGH & ORS Vs. S RAMINDER SARUP SINGH & ANR
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January 11, 2018 |
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S T P SINGH Vs. TARSEM SINGH & ORS
|
July 3, 2018 |
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S. DAYA SINGH & SONS HUF Vs. UNION OF INDIA & ORS.
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January 22, 2018 |
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S. REDDY INFRATECH PRIVATE LIMITED Vs. OVERSEAS INFRASTRUCTURE ALLIANCE (INDIA) PRIVATE LIMITED
|
June 1, 2018 |
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S.D. RATHI Vs. NORTH DELHI MUNICIPAL CORPORATION
|
February 15, 2018 |
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S.E. INVESTMENTS LTD Vs. JAY POLYCHEM (INDIA) LTD & ORS.
|
May 7, 2018 |
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S.K. OBEROI Vs. UCO BANK AND ORS.
|
January 9, 2018 |
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SAAN MOHD @ SONU Vs. STATE NCT OF DELHI
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May 25, 2018 |
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SABA PARVEEN Vs. JAMIA MILLIA ISLAMIA UNIVERSITY AND ORS
|
December 3, 2018 |
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SABINA SAHDEV & ORS Vs. VIDUR SAHDEV
|
July 9, 2018 |
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SABINDER KAUR & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 13, 2018 |
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SACHDEVA INSTRUMENT COMPANY AND ANR Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH TRAINING AND ORS
|
December 3, 2018 |
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SACHIN Vs. STATE OF NCT OF DELHI
|
May 3, 2018 |
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SACHIN Vs. STATE (NCT OF DELHI) & ANR
|
August 3, 2018 |
|
SACHIN Vs. STATE (NCT OF DELHI) & ANR
|
December 19, 2018 |
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SACHIN & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
October 10, 2018 |
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SACHIN GARG Vs. UNION OF INDIA AND ORS
|
April 27, 2018 |
|
SACHIN KUMAR @ PANKAJ Vs. MAHENDER SINGH & ORS
|
July 10, 2018 |
|
SACHIN MANN Vs. STATE GOVT OF NCT OF DELHI
|
April 9, 2018 |
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SACHIN SAINI & ORS Vs. GOVT NCT OF DELHI & ANR
|
August 28, 2018 |
|
SACHIN VISHWKARMA & ORS Vs. STATE OF DELHI & ANR
|
October 9, 2018 |
|
SADDAM Vs. STATE
|
July 26, 2018 |
|
SADHNA DEVI Vs. UNITED BANK OF INDIA & ORS
|
May 21, 2018 |
|
SADIYA Vs. STATE & ORS
|
July 6, 2018 |
|
SAGAR Vs. STATE (GOVT OF NCT OF DELHI)
|
May 3, 2018 |
|
SAGAR Vs. STATE & ORS
|
July 18, 2018 |
|
SAGAR DHAIYA (MINOR) THROUGH FATHER MANJEET SINGH Vs. UNION OF INDIA AND ORS
|
January 12, 2018 |
|
SAHEEB ARORA Vs. STATE (NCT OF DELHI)
|
May 7, 2018 |
|
SAI CONSTRUCTIONS & ANR Vs. PNC INFRATECH LTD & ANR
|
November 1, 2018 |
|
SAI KRIPA ENGINEERING WORKS & ORS Vs. NARENDER KUMAR SHAH
|
August 2, 2018 |
|
SAIGAL HOLDINGS (P) LTD &ANR Vs. ASA NAND KHURANA
|
January 17, 2018 |
|
SAINIK WELFARE ORG - INDIA Vs. NEHRA INFRASTRUCTURES & ORS
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August 17, 2018 |
|
SAIRA BANO Vs. ABRAR AHMED & ANR
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May 3, 2018 |
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SAJAL KUMAR TRIPATHI Vs. UNION OF INDIA & ORS
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February 28, 2018 |
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SAJAN KUMAR Vs. STATE (NCT OF DELHI)
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November 30, 2018 |
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SAJI VARGHESE Vs. GOVT OF NCT OF DELHI & ORS
|
February 16, 2018 |
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SAJID IQBAL & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 9, 2018 |
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SAJIDA KHATUN & ORS Vs. RAM NIWAS & ORS
|
May 30, 2018 |
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SAKAL SHARMA & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 20, 2018 |
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SAKET SINGH & ORS Vs. GIRDHARI LAL
|
October 30, 2018 |
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SAKETS FABS PRIVATE LIMITED Vs. KRANTI AUTOMOBILES LIMITED
|
September 5, 2018 |
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SAKL PASWAN & ANR Vs. JAI NANDAN BHAGAT & ORS
|
April 18, 2018 |
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SAKSHI MISHRA MINOR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 12, 2018 |
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SALAUDDIN @ NUROO Vs. STATE
|
July 27, 2018 |
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SALEEM Vs. STATE
|
July 16, 2018 |
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SALEEM ALIAS GAMA Vs. STATE
|
November 19, 2018 |
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SALEEM BABU & ORS Vs. STATE & ANR
|
August 10, 2018 |
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SALEK CHAND JAIN Vs. UNION OF INDIA AND ORS
|
July 11, 2018 |
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SALGUTI INDUSTRIES & ANR Vs. J P TEXTILES
|
April 24, 2018 |
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SALIM @ BOBBY Vs. STATE
|
September 11, 2018 |
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SALMA & ORS Vs. UNION OF INDIA
|
January 8, 2018 |
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SALMAN Vs. STATE (NCT OF DELHI) & ANR
|
May 10, 2018 |
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SALMAN KHURSHID Vs. DELHI PUBLIC SCHOOL SOCIETY
|
June 1, 2018 |
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SALMAN KHURSHID Vs. STATE GOVT OF NCT OF DELHI & ORS
|
May 9, 2018 |
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SALORA INTERNATIONAL LTD. Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
February 20, 2018 |
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SALUJA OVERSEAS PRIVATE LIMITED & ORS Vs. BRIGHTSTAR TELECOMMUNICATIONS INDIA LTD
|
July 12, 2018 |
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SALWAN PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION AND ANR
|
November 19, 2018 |
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SAM (INDIA) BUILDWELL PVT LTD Vs. COSLIGHT INDIAN TELECOM PVT LTD
|
April 25, 2018 |
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SAM (INDIA) BUILTWELL (P) LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 27, 2018 |
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SAMADHAN SWIMMING CLUB & ORS Vs. UNION OF INDIA & ORS
|
August 27, 2018 |
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SAMDEV DAS GUPTA Vs. PROGRESSIVE CARGO LTD
|
September 6, 2018 |
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SAMEER @ MUSTAKIM Vs. STATE
|
April 12, 2018 |
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SAMEER WASON & ANR Vs. AGYA RAM SOOD
|
April 20, 2018 |
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SAMRATH GUPTA Vs. MADHUBAN ELECTRONICS PVT LTD
|
October 5, 2018 |
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SAMSUNG ELECTRONICS CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (INT. TAX)
|
September 4, 2018 |
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SAMSUNG ELECTRONICS CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (INT. TAX),
|
August 27, 2018 |
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SAMSUNG ELECTRONICS COMPANY LIMITED & ANR Vs. A SHAJAHANTRADING AS S S ENTERPRISES AND ORS
|
April 10, 2018 |
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SAMSUNG ELECTRONICS COMPANY LIMITED & ANR Vs. AKHILESH TIWARI & ORS
|
August 28, 2018 |
|
SAMSUNG ELECTRONICS COMPANY LTD & ANR Vs. GYANJI CHOUDHARY & ANR
|
August 7, 2018 |
|
SANATAN DHARAM MEWAT EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
January 31, 2018 |
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SANDALI SHARMA THROUGH PRAVEEN KUMAR SHARMA (GAURDIAN) Vs. DELHI UNIVERSITY AND ORS
|
August 30, 2018 |
|
SANDEEP Vs. STATE (GOVT OF NCT DELHI) & ANR
|
July 27, 2018 |
|
SANDEEP & ANR Vs. STATE & ORS
|
September 10, 2018 |
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SANDEEP AGARWAL Vs. PRIYANKA AGARWAL
|
October 31, 2018 |
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SANDEEP AGGARWAL Vs. JAI SINGH
|
March 22, 2018 |
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SANDEEP CHHILLAR Vs. UNION OF INDIA AND ORS
|
March 23, 2018 |
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SANDEEP DUTTA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 11, 2018 |
|
SANDEEP GULATI Vs. STATE & ANR
|
December 19, 2018 |
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SANDEEP JAIN & ANR Vs. UNION OF INDIA & ORS
|
March 6, 2018 |
|
SANDEEP KATYAL Vs. STATE
|
October 4, 2018 |
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SANDEEP KHATRI AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS
|
September 5, 2018 |
|
SANDEEP KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
May 14, 2018 |
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SANDEEP KUMAR Vs. UNION OF INDIA & ORS
|
December 18, 2018 |
|
SANDEEP KUMAR Vs. STATE
|
November 26, 2018 |
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SANDEEP KUMAR ARORA Vs. UNION OF INDIA AND ORS
|
March 23, 2018 |
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SANDEEP KUMAR GUPTA AND ANR Vs. UNION OF INDIA AND ANR
|
April 18, 2018 |
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SANDEEP KUMAR SHARMA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 30, 2018 |
|
SANDEEP KUMAR YADAV Vs. UNION OF INDIA AND ORS
|
March 6, 2018 |
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SANDEEP MARWAH Vs. ASSISTANT CIT
|
November 12, 2018 |
|
SANDEEP REHANI Vs. STATE & ANR
|
December 11, 2018 |
|
SANDEEP SHARMA Vs. CHAIRMAN, BAR COUNCIL OF DELHI & ORS
|
July 23, 2018 |
|
SANDEEP SINGH BHANDARI Vs. STATE
|
March 7, 2018 |
|
SANDEEP SINGH CHANDOK & ORS Vs. NANCY & ANR
|
October 10, 2018 |
|
SANDEEP SINHA & ANR Vs. STATE OF NCT, DELHI & ORS
|
October 4, 2018 |
|
SANDEEP SONI Vs. SANJAY ROY AND OTHERS
|
September 6, 2018 |
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SANDEEP TIWARI Vs. STATE
|
April 18, 2018 |
|
SANDEEP VISHWAKARMA @ GOWARDHAN Vs. NCT OF DELHI
|
July 24, 2018 |
|
SANDEEP YADAV Vs. UNION OF INDIA AND ORS
|
November 1, 2018 |
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SANDISK CORPORATION Vs. J K ELECTRONICS & ORS
|
May 30, 2018 |
|
SANDISK LLC Vs. ISHU NARANG
|
April 11, 2018 |
|
SANDISK LLC Vs. MANISH VAGHELA & ORS
|
July 6, 2018 |
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SANDISK LLC Vs. RAJ ENTERPRISES & ANR
|
November 26, 2018 |
|
SANDISK LLC, & ANR Vs. DEVARAM CHOUDHARY & ANR
|
May 7, 2018 |
|
SANDISK LLC, & ANR Vs. VINOD KUMAR & ANR
|
July 6, 2018 |
|
SANDISK LLC, & ANR Vs. TRANSTON
|
May 10, 2018 |
|
SANGAMITRA ACHARYA & ANR Vs. STATE (NCT OF DELHI) & ORS
|
April 18, 2018 |
|
SANGEETA Vs. GEETA
|
July 24, 2018 |
|
SANGEETA @ SHAHEEN Vs. ABDUL GHAFFAR (DECEASED) THROUGH LEGAL HEIRS
|
February 5, 2018 |
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SANGEETA AGARWAL Vs. JAWAHAR LAL NEHRU SPORTS TRUST
|
July 27, 2018 |
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SANGEETA GERA Vs. SANJEEV GERA
|
August 16, 2018 |
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SANGEETA KUMARI & ANR Vs. SHITTAL PARSAD NEKIE
|
April 11, 2018 |
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SANGEETA THAPAR Vs. DIRECTOR EDUCATION AND ANR
|
October 25, 2018 |
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SANGHAMITRA MOHANTY Vs. HSCC (INDIA) LIMITED AND ANR
|
May 1, 2018 |
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SANGHAMITRA MOHANTY Vs. HSCC (INDIA) LIMITED AND ANR
|
November 13, 2018 |
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SANGHI MEDICAL CENTRE P LTD Vs. MANIK RANJAN DUTTA & ORS
|
March 22, 2018 |
|
SANGYONG ENGINEERING & CONSTRUCTION CO , LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI)
|
July 20, 2018 |
|
SANHEDRIN CONSULTANTS PRIVATE LIMITED Vs. OIL STATES INDUSTRIES (INDIA) PVT LTD
|
September 4, 2018 |
|
SANJAY Vs. UNION OF INDIA & ORS
|
April 26, 2018 |
|
SANJAY Vs. REGISTRAR, HONBLE DELHI HIGH COURT & ANR
|
May 9, 2018 |
|
SANJAY & ORS Vs. STATE ( NCT) OF DELHI& ANR
|
July 24, 2018 |
|
SANJAY @ ARUN Vs. STATE
|
April 17, 2018 |
|
SANJAY @ SANJEET Vs. STATE
|
August 20, 2018 |
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SANJAY AGARWAL Vs. UNION OF INDIA AND OTHERS
|
August 27, 2018 |
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SANJAY ARORA Vs. SHRI RAM GENERAL INSURANCE CO LTD & ORS
|
April 24, 2018 |
|
SANJAY ARORA & ANR Vs. SURENDER SINGH & ORS
|
November 1, 2018 |
|
SANJAY BANSAL Vs. KUSUM LATA JAIN
|
July 27, 2018 |
|
SANJAY BHANDARI Vs. STATE (NCT OF DELHI)
|
July 31, 2018 |
|
SANJAY CHAUHAN Vs. STATE GOVT OF NCT OF DELHI
|
March 6, 2018 |
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SANJAY GAMBHIR Vs. STATE GOVT OF NCT OF DELHI
|
January 9, 2018 |
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SANJAY GUPTA Vs. KRISHNA HOSPITALITY & ANR
|
May 8, 2018 |
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SANJAY GUPTA Vs. SUNIL KUMAR GUPTA
|
October 23, 2018 |
|
SANJAY JAIN Vs. STATE & ANR
|
July 16, 2018 |
|
SANJAY KALRA & ANR Vs. REGISTRAR OF COMPANIES, NCT OF DELHI & HARYANA AND ORS
|
February 23, 2018 |
|
SANJAY KAPUR & ANR Vs. PLANTERS PRIDE & ORS
|
May 29, 2018 |
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SANJAY KUMAR Vs. UNION OF INDIA AND ORS
|
January 17, 2018 |
|
SANJAY KUMAR Vs. RAJESH KUMAR
|
June 1, 2018 |
|
SANJAY KUMAR Vs. UNION OF INDIA & ANR
|
February 12, 2018 |
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SANJAY KUMAR AGGARWAL Vs. EAST DELHI MUNICIPAL CORPORATION
|
August 10, 2018 |
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SANJAY KUMAR BHAMBRI Vs. UNION OF INDIA & ANR.
|
November 19, 2018 |
|
SANJAY KUMAR CHAUDHARY Vs. UNION OF INDIA AND ORS
|
March 9, 2018 |
|
SANJAY KUMAR GOEL Vs. PARADEEP PHOSPHATES LTD
|
August 21, 2018 |
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SANJAY KUMAR GUPTA AND ANOTHER Vs. SONY PICTURES NETWORKS INDIA PVT. LTD. AND OTHERS
|
August 10, 2018 |
|
SANJAY KUMAR JUTSHI@BUNTI Vs. STATE (NCT OF DELHI)
|
February 1, 2018 |
|
SANJAY KUMAR VALMIKI Vs. STATE
|
May 24, 2018 |
|
SANJAY MALHOTRA Vs. JYOTI MALHOTRA & ANR
|
May 23, 2018 |
|
SANJAY MEHRA Vs. KORES INDIA LTD
|
January 15, 2018 |
|
SANJAY MITTAL Vs. SUNIL JAIN
|
December 7, 2018 |
|
SANJAY NARANG Vs. UNION OF INDIA & ANR
|
August 28, 2018 |
|
SANJAY SAHA @ SANJU Vs. STATE
|
July 2, 2018 |
|
SANJAY SHAH Vs. STATE, DELHI ADMINISTRATION
|
October 10, 2018 |
|
SANJAY TRACTORS AND AUTOMOBILES Vs. CNH INDUSTRIAL INDIA PRIVATE LIMITED
|
May 9, 2018 |
|
SANJEET KUMAR GUPTA @ SANJEET Vs. BANSAL INDUSTRIES AND ANR
|
May 4, 2018 |
|
SANJEET TANEJA Vs. RAVINDER KUMAR TANEJA
|
February 5, 2018 |
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SANJEETA CHHABRA Vs. UNION OF INDIA AND ORS
|
September 14, 2018 |
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SANJEEV Vs. MADHUBALA & ORS
|
September 20, 2018 |
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SANJEEV BANSAL Vs. INDRAPRASTHA APOLLO HOSPITAL AND ORS
|
December 18, 2018 |
|
SANJEEV BHASIN Vs. PREETI ARYA
|
August 1, 2018 |
|
SANJEEV CHUGH ( DECEASED)THROUGH HIS LRS Vs. OM PRAKASH BATRA & ANR
|
April 6, 2018 |
|
SANJEEV DASS Vs. STATE (GOVT OF NCT OF DELHI)
|
August 17, 2018 |
|
SANJEEV GUPTA Vs. DELHI DEVELOPMENTAUTHORITY & ORS
|
April 4, 2018 |
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SANJEEV GUPTA & ORS Vs. MANOJ LOHARIA
|
May 15, 2018 |
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SANJEEV JAIN Vs. RAJNI DHINGRA & ORS
|
December 19, 2018 |
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SANJEEV K. SAROHA AND ANOTHER Vs. NDMC
|
August 20, 2018 |
|
SANJEEV KESHAV VERMA Vs. STATE& ANR
|
December 4, 2018 |
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SANJEEV KUMAR Vs. STATE
|
January 23, 2018 |
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SANJEEV KUMAR AND ORS Vs. UNION OF INDIA AND ORS
|
March 23, 2018 |
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SANJEEV KUMAR BHARDWAJ Vs. SANJAY KUMAR
|
December 21, 2018 |
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SANJEEV MATHUR & ORS Vs. UNION OF INDIA & ANR
|
February 27, 2018 |
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SANJEEV PAUL Vs. SCIENTIFIC SECURITY CASH MANAGEMENT SERVICES PVT L
|
May 28, 2018 |
|
SANJEEV SAHDEV Vs. STATE & ANR
|
October 23, 2018 |
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SANJEEV SARIN Vs. RITA WADHWA & ANR.
|
January 18, 2018 |
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SANJEEV SHARMA Vs. UNION OF INDIA & ORS
|
April 17, 2018 |
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SANJEEV SHARMA Vs. GOVT OF NCT OF DELHI
|
April 24, 2018 |
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SANJEEV SHARMA Vs. AVINASH RASTOGI
|
January 31, 2018 |
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SANJEEV SIKKA AND ANR Vs. RESERVE BANK OF INDIA AND ORS
|
January 15, 2018 |
|
SANJEEV SONI Vs. GENERAL INSURANCE PUBLIC SECTOR ASSOCIATION (GIPSA) AND ORS
|
August 21, 2018 |
|
SANJEEV SOOD Vs. STATE & ANR
|
August 1, 2018 |
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SANJEEV SRIVASTAVA & ANR Vs. IDBI TRUSTEESHIP SERVICES LIMITED & ORS
|
March 1, 2018 |
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SANJIT CHATTERJEE Vs. ALOK K. BAGCHI
|
March 7, 2018 |
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SANJIV BHATIA Vs. SANJANA BHATIA & ORS
|
March 15, 2018 |
|
SANJIV NANDA Vs. UNION OF INDIA AND ANR
|
March 13, 2018 |
|
SANJU KUNWAR & ORS Vs. UNION OF INDIA
|
August 10, 2018 |
|
SANOFI & ANR Vs. FAISAL MUSHTAQ & ORS
|
November 16, 2018 |
|
SANOFI INDIA LTD AND ANR Vs. UNION OF INDIA AND ORS
|
May 30, 2018 |
|
SANT KUMAR AGARWAL Vs. BHASIN INFOTECH & INFRASTRUCTURE PVT LTD
|
December 7, 2018 |
|
SANT SINGH Vs. JAGJEET SINGH SAWHNEY (SINCE DECEASED) THR LRS & ORS
|
January 9, 2018 |
|
SANTANI SALES ORGANISATION Vs. CENTRAL EXCISE, CUSTOMS AND SERVICE TAX APPELLATE
|
May 31, 2018 |
|
SANTESH KUMAR RAY Vs. GOVT OF N C T DELHI & ORS
|
January 30, 2018 |
|
SANTOSH Vs. ICICI LOMBARD GENRAL INSURACE CO LTD
|
September 14, 2018 |
|
SANTOSH @ RAVI Vs. STATE
|
January 4, 2018 |
|
SANTOSH CHAWLA & ANR Vs. STATE & ANR
|
July 6, 2018 |
|
SANTOSH DEVI AND ORS Vs. STATE AND ORS
|
January 23, 2018 |
|
SANTOSH ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA & ANR
|
October 12, 2018 |
|
SANTOSH GUPTA Vs. STATE
|
January 9, 2018 |
|
SANTOSH KAUR SANGARI Vs. UNIVERSITY OF DELHI & ORS
|
July 17, 2018 |
|
SANTOSH KUMAR Vs. COL SATSANGIS KIRAN MEMORIAL AIPECCS EDUCATIONAL COMPLEX & ANR
|
October 12, 2018 |
|
SANTOSH KUMAR Vs. STATE
|
November 19, 2018 |
|
SANTOSH KUMAR Vs. STATE
|
September 5, 2018 |
|
SANTOSH KUMAR Vs. STATE BANK OF INDIA AND ANR
|
May 4, 2018 |
|
SANTOSH KUMAR JAIN Vs. MEHTAB SINGH JAIN & ORS
|
April 13, 2018 |
|
SANTOSH KUMAR SINGH @ GOVINDA Vs. STATE
|
February 17, 2018 |
|
SANTOSH KUMARI Vs. MAHENDRI & ORS
|
September 12, 2018 |
|
SANTOSH KUMARI Vs. TATA POWER DELHI DISTRIBUTION LTD AND ORS
|
April 27, 2018 |
|
SANTOSH KUMARI CHADHA Vs. RAILWAY EMPLOYEES CHGS LTD & ANR
|
September 13, 2018 |
|
SANTOSH MALIK Vs. STATE (GOVT. OF NCT) & ORS.
|
February 27, 2018 |
|
SANTOSH PURI Vs. LAND & BUILDING DEPARTMENT AND ANR
|
July 18, 2018 |
|
SANTOSH UPADHAYAY Vs. AMARJEET
|
February 26, 2018 |
|
SAPAN KUMAR RAM Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
March 23, 2018 |
|
SAPIENT CONSULTING PVT LTD Vs. STATE OF NCT OF DELHI & ANR
|
November 27, 2018 |
|
SAPTAPARNA SIKDAR Vs. FOOD CORPORATION OF INDIA & ORS
|
May 22, 2018 |
|
SARABJIT SINGH Vs. STATE OF NCT OF DELHI & ORS
|
October 8, 2018 |
|
SARASWATI DEEP COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
|
October 31, 2018 |
|
SARASWATI DEEP COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
October 5, 2018 |
|
SARASWATI EDUCATION SOCIETY Vs. UNION OF INDIA AND ANR
|
May 25, 2018 |
|
SARASWATI EDUCATIONAL CHARITABLE TRUST AND ANR Vs. UNION OF INDIA AND ANR
|
August 29, 2018 |
|
SARASWATI PRINTERS Vs. BLESSING ADVERTISING PVT LTD
|
April 12, 2018 |
|
SARASWATI YADAV Vs. STATE (GOVT OF NCT OF DELHI)
|
November 15, 2018 |
|
SARAT CHANDRA PADHI Vs. NATIONAL COUNCIL OF TEACHERS EDUCATION
|
January 24, 2018 |
|
SARAWJEET SINGH Vs. KUSUM KUMARIA & ORS
|
May 2, 2018 |
|
SARDAR AHMAD Vs. COMMISSIONER, EDMC AND ORS
|
July 2, 2018 |
|
SARDAR DALJIT SINGH & ORS Vs. SARDAR INDERJIT SINGH KHUMAN
|
August 16, 2018 |
|
SARDAR RAI @ BRAJESH KUMAR Vs. GOVT OF NCT OF DELHI
|
May 1, 2018 |
|
SARE REALTY PROJECTS PRIVATE LIMITED AND OTHERS Vs. UNION OF INDIA AND ORS.
|
April 9, 2018 |
|
SARFRAZ AHMAD Vs. GOVT OF NCT OF DELHI & ORS
|
January 31, 2018 |
|
SARITA & ORS Vs. STATE & ANR
|
October 31, 2018 |
|
SARITA & ORS Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR
|
February 12, 2018 |
|
SARITA GUPTA Vs. STATE (NCT OF DELHI) & ANR
|
October 1, 2018 |
|
SARITA HANDA Vs. UOI & ORS
|
January 10, 2018 |
|
SARITAHA KUMARI Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
April 17, 2018 |
|
SARJIT SINGH AND ORS Vs. UNION OF INDIA AND ORS
|
May 14, 2018 |
|
SARKAR DAULAT MADAR MAKBUJA (KHERA KHURD) Vs. UNION OF INDIA & ORS
|
September 20, 2018 |
|
SARLA DEVI Vs. ADISHWAR KUMAR JAIN
|
March 13, 2018 |
|
SAROJ AGGARWAL Vs. MEHAR SINGH & ORS
|
October 10, 2018 |
|
SAROJ BALA Vs. STATE OF NCT OF NCT OF DELHI & ORS
|
April 12, 2018 |
|
SAROJ BALA YADAV Vs. VED PRAKASH YADAV
|
July 4, 2018 |
|
SAROJ BHUJEL & ORS Vs. STATE (NCT OF DELHI)& ORS
|
July 16, 2018 |
|
SARR FREIGHT CORPORATION Vs. ENGINEERS INDIA LIMITED AND ANR
|
July 31, 2018 |
|
SARTAJ Vs. STATE
|
July 26, 2018 |
|
SARTHAK BHATIA Vs. JAWAHARLAL UNIVERSITY & ORS
|
August 27, 2018 |
|
SARVADAMAN SINGH OBEROI Vs. UNION OF INDIA & ORS
|
May 7, 2018 |
|
SARVESH AGRAWAL Vs. UNION OF INDIA & ANR
|
August 9, 2018 |
|
SARVESH KUMAR Vs. STATE (GOVT OF NCT DELHI)
|
October 30, 2018 |
|
SARVESH SECURITY SERVICE PVT. LTD Vs. UNIVERSITY OF DELHI
|
January 10, 2018 |
|
SARVESH SECURITY SERVICES PVT LTD Vs. MANAGING DIRECTOR,DSIIDC
|
March 16, 2018 |
|
SARWAN KUMAR Vs. STATE
|
July 10, 2018 |
|
SAS HOSPITALITY PVT LTD & ANR Vs. SURYA CONSTRUCTIONS PVT LTD & ORS
|
October 16, 2018 |
|
SASUMOROV ENTERPRISES PVT LTD Vs. ODEON BUILDERS PVT LTD
|
November 16, 2018 |
|
SAT PAL ALIAS RAJU Vs. STATE
|
August 10, 2018 |
|
SAT PARKASH & ANR Vs. RAVINDER KUMAR
|
March 14, 2018 |
|
SATBIR SINGH & ANR Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE & ORS
|
August 27, 2018 |
|
SATBIR SINGH CHADHA Vs. PUNJAB AND SIND BANK AND ORS
|
May 3, 2018 |
|
SATGURU EDUCATION SOCIETY AND ANR Vs. DELHI DEVELOPMENT AUTHORITY AND ANR
|
July 30, 2018 |
|
SATINDER KAUR Vs. AMRIK SINGH
|
March 20, 2018 |
|
SATISH AHUJA Vs. UNION OF INDIA
|
March 12, 2018 |
|
SATISH BUILDERS Vs. UNION OF INDIA
|
May 7, 2018 |
|
SATISH CHAND Vs. RAKESH KUMAR & ORS
|
February 13, 2018 |
|
SATISH CHAND Vs. RAJ KUMAR
|
September 17, 2018 |
|
SATISH CHAUDHARY Vs. BANK OF BARODA AND ANR
|
January 15, 2018 |
|
SATISH DAHIYA Vs. STATE ( GOVT OF NCT OF DELHI)
|
December 18, 2018 |
|
SATISH KHURANA & ORS Vs. NORTH DELHI MUNICIPAL CORPORATION & ORS
|
May 7, 2018 |
|
SATISH KUMAR Vs. BSES YAMUNA POWER LTD
|
March 7, 2018 |
|
SATISH KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
July 12, 2018 |
|
SATISH KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
April 18, 2018 |
|
SATISH KUMAR Vs. GOVT. OF NCT OF DELHI & ORS
|
February 2, 2018 |
|
SATISH KUMAR AGGARWAL Vs. STATE (GOVT OF NCT, DELHI)
|
May 7, 2018 |
|
SATISH KUMAR AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
|
February 5, 2018 |
|
SATISH KUMAR BATRA Vs. HARISH KUMAR BATRA & ORS
|
February 9, 2018 |
|
SATISH KUMAR GUPTA Vs. SHANTI SWAROOP GUPTA AND ORS
|
July 5, 2018 |
|
SATISH KUMAR JAIN Vs. VEENA JAIN @ SHEELU JAIN & ORS
|
December 13, 2018 |
|
SATISH KUMAR MISHRA Vs. MEGHA SINGH
|
September 25, 2018 |
|
SATNAM CHAND KOHLI & ANR Vs. SATYAM CONSTRUCTION CO & ORS
|
June 1, 2018 |
|
SATNAM SINGH Vs. STATE & ANR
|
July 19, 2018 |
|
SATPAL Vs. CHIEF SECRETARY GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS
|
January 10, 2018 |
|
SATPAL Vs. CENTRAL INFORMATION COMMISSION
|
January 29, 2018 |
|
SATTAR AHMED Vs. SAROJ
|
February 13, 2018 |
|
SATTO DEVI Vs. NEELU KHATTAR
|
May 30, 2018 |
|
SATVINDER SINGH & ORS. Vs. SARDAR JOGINDER SINGH & ORS.
|
May 2, 2018 |
|
SATVIR & ORS Vs. LAND ACQUISITION COLLECTOR
|
February 19, 2018 |
|
SATYA NARAIN GUPTA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS
|
January 23, 2018 |
|
SATYA PAL BATRA Vs. D D A
|
April 3, 2018 |
|
SATYA PAL SOBTI Vs. ACHRAJ NATH & ORS
|
May 15, 2018 |
|
SATYA PARKASH & BROS (P) LTD Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
November 14, 2018 |
|
SATYA PRAKASH Vs. STATE
|
August 16, 2018 |
|
SATYA PRAKASH @ LUV KUSH Vs. STATE (NCT OF DELHI)
|
July 16, 2018 |
|
SATYANARAYANA RAO Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AUTHORITYLTD AND ORS
|
November 26, 2018 |
|
SATYAPAL @ PRINCE Vs. STATE OF NCT OF DELHI & ANR
|
August 1, 2018 |
|
SATYAPAL SINGH Vs. THE STATE (NCT OF DELHI)
|
March 22, 2018 |
|
SATYAVATI YADAV Vs. STATE GOVT OF NCT OF DELHI
|
May 16, 2018 |
|
SATYAVEER @ SAGAR & ORS Vs. STATE ( NCT OF DELHI ) & ANR
|
August 1, 2018 |
|
SATYAVIR SINGH AND ANR Vs. GOVT OF NCT OF DELHI AND ORS
|
February 2, 2018 |
|
SATYAWATI @ SATWANTI Vs. MINISTRY OF CHILD & DEVELOPMENT & ORS
|
May 23, 2018 |
|
SATYNARAIN & ANR Vs. CHARAN SINGH
|
July 11, 2018 |
|
SAUGATA ROY Vs. PEC LIMITED
|
May 8, 2018 |
|
SAUGATA ROY Vs. PEC LTD
|
July 30, 2018 |
|
SAUMYA CHOPRA Vs. UNIVERSITY OF DELHI AND ORS
|
December 18, 2018 |
|
SAURABH BAGLEY Vs. TAJINDER BABRA
|
January 24, 2018 |
|
SAURABH SHARMA Vs. OM WATI & ORS
|
May 25, 2018 |
|
SAURABH YADAV Vs. UNION OF INDIA AND ORS
|
March 21, 2018 |
|
SAVAN GODIAWALA, IN HIS CAPACITY OF LIQUIDATOR AND ON BEHALF OF LANCO INFRATECH LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED & ANR
|
November 20, 2018 |
|
SAVINDER KAUR Vs. INDRAPRASTHA POWER GENERATION CO LTD
|
January 11, 2018 |
|
SAVITA ANAND Vs. KRISHNA SAIN & ORS
|
July 18, 2018 |
|
SAVITA DEVI Vs. LALIT KUMAR
|
October 3, 2018 |
|
SAVITRI DABAS & ORS Vs. UNION OF INDIA & ORS
|
April 17, 2018 |
|
SAVITRI DEVI Vs. STATE
|
April 24, 2018 |
|
SAVITRI DEVI & ORS Vs. UNION OF INDIA
|
January 10, 2018 |
|
SAVITRI DEVI (DECEASED) THR HER LRS Vs. MOTI RAM & ORS (TATA AIG GENERAL INS CO LTD)
|
August 21, 2018 |
|
SAWHNEY BROS Vs. HONGKONG SHANGHAI BANKING CORPORATION & ORS
|
March 7, 2018 |
|
SAYADA BEGUM Vs. QAISAR DAD KHAN
|
March 5, 2018 |
|
SBI GENERAL INSURANCE CO LTD Vs. RAJ KUMAR & ORS
|
March 23, 2018 |
|
SBI GENERAL INSURANCE CO LTD Vs. DIVYA RANI & ORS
|
August 28, 2018 |
|
SBS BIOTECH(UNIT II) & ORS Vs. SAMPHIRE FOOD & PHARMA (P) LTD & ANR
|
July 5, 2018 |
|
SCAN HOLDING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX & ANR
|
January 8, 2018 |
|
SCHIFFLIES INDIA LTD & ANR Vs. S E INVESTMENTS LTD & OTHERS
|
September 7, 2018 |
|
SCHOOL MANAGEMENT OF RAO MOHAR SINGH MEMORIAL SENIOR SECONDARY SCHOOL & ANR Vs. GAURAV SHARMA & ANR
|
January 16, 2018 |
|
SCONCE GLOBAL PVT LTD Vs. REAL VIDEO IMPACT PVT LTD
|
October 3, 2018 |
|
SCOPIC INTERNATIONAL Vs. SURENDER RASTOGI
|
December 7, 2018 |
|
SDL AUTO PVT LTD THR ITS DIRECTOR SHRI
H S BANGA & ANR Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2018 |
|
SEAGULL PHARMACEUTICALS PVT LTD Vs. UNION OF INDIA & ORS
|
April 12, 2018 |
|
SEEMA BEGUM Vs. ARUN KUMAR SINGH (UNITED INDIA INSURANCE COMPANY LIMITED)
|
October 11, 2018 |
|
SEEMA JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 59(1), NEW DELHI
|
July 11, 2018 |
|
SEEMA KUMARI Vs. STATE & ANR
|
November 27, 2018 |
|
SEEMA SHARMA Vs. RELIANCE GEN INS CO LTD & ORS
|
August 31, 2018 |
|
SEEMA SURI Vs. SURINDER DEWAN (DECEASED) THROUGH LRS & ORS
|
January 10, 2018 |
|
SERVOTECH ELECTRICALS PVT LTD Vs. ASHOKA ENTERPRISES (INDIA) & ORS
|
September 17, 2018 |
|
SETH POKHARMAL EDUCATIONAL SOCIETY Vs. MCD AND ORS.
|
March 22, 2018 |
|
SETHI PLY PALACE Vs. P.R.K INTERIORS PVT. LTD.
|
August 27, 2018 |
|
SEW INFRASTURCTURE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 3, 2018 |
|
SH ANIL CHAUDHRY Vs. YAKULT DANONE INDIA PVT LTD
|
October 1, 2018 |
|
SH DEV KUMAR AND ORS Vs. CHAIRMAN, DSSSB AND ORS
|
April 27, 2018 |
|
SH MOHD MEHFOOZ Vs. DELHI WAQF BOARD AND ANR
|
February 26, 2018 |
|
SH PREMPAL SINGH & ANR Vs. UNION OF INDIA
|
April 24, 2018 |
|
SH SHIV KUMAR AND ORS Vs. UNION OF INDIA AND ANR
|
July 27, 2018 |
|
SH YOGESH KUMAR Vs. UNION OF INDIA & ANR
|
February 23, 2018 |
|
SH. CHAND KHAN Vs. SH. MOHAMMAD MUZEEB
|
January 19, 2018 |
|
SH. D.V. ANAND Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
May 30, 2018 |
|
SH. JAI KRISHAN Vs. UNION OF INDIA
|
October 18, 2018 |
|
SH. MANOJ Vs. STATE AND OTHERS
|
July 11, 2018 |
|
SH. RAJENDER SINGH & ORS Vs. SATNAM SINGH
|
January 29, 2018 |
|
SH. SUDESH KAKKAR Vs. SH. SATISH MITTAL
|
July 30, 2018 |
|
SHABANA REHMAN Vs. MAMTA BISWAS & ORS
|
September 13, 2018 |
|
SHADAB KHAIRI Vs. STATE (DELHI)(D.B.)
|
February 22, 2018 |
|
SHAH E NAAZ JUDGE Vs. ADDITIONAL DIRECTOR OF INCOME TAX (INV)-UNIT VI AND ANOTHER
|
November 30, 2018 |
|
SHAHANA PARVEEN Vs. JAMIA MILLIA ISLAMIA UNIVERSITY AND ORS
|
January 30, 2018 |
|
SHAHID AZAD Vs. UNION OF INDIA
|
September 28, 2018 |
|
SHAHIDA BEGUM & ORS Vs. AJIT KUMAR SINGLA & ORS
|
September 13, 2018 |
|
SHAHIDA KHATOON & ORS Vs. QAIYUM ALI & ANR
|
September 28, 2018 |
|
SHAHIDA PERWIN ZAMAN Vs. NAHEED RUBAB USMANI & ANR
|
May 3, 2018 |
|
SHAHNAWAZ AHMED & ANR Vs. NAHILA BEGUM & ANR
|
July 31, 2018 |
|
SHAHUL HAMEED K S AND ORS Vs. AR
|
September 27, 2018 |
|
SHAHWAIZ AHMED AND ANOTHER Vs. GOVT OF NCT OF DELHI AND ANOTHER
|
May 29, 2018 |
|
SHAHWAIZ AHMED AND ORS Vs. GOVT OF NCT OF DELHI AND ANR
|
April 2, 2018 |
|
SHAHZAD AHMED Vs. STATE
|
February 9, 2018 |
|
SHAILENDER SINGH & ANR Vs. STATE DELHI ADMN
|
October 1, 2018 |
|
SHAILENDRA BHATNAGAR Vs. REGISTRAR GENERAL, HIGH COURT OF DELHI & ANR
|
April 18, 2018 |
|
SHAILESH @ RINKU Vs. STATE
|
April 11, 2018 |
|
SHAKEEL AHMED Vs. SYED AKHLAQ HUSSAIN
|
August 23, 2018 |
|
SHAKTI JAN SUDHAR SAMITI AND ORS Vs. GOVT OF N C T OF DELHI AND ORS
|
May 29, 2018 |
|
SHAKUNTALA DEVI Vs. UNION OF INDIA & ORS
|
March 19, 2018 |
|
SHAKUNTALA DEVI Vs. MADAN JHA
|
April 12, 2018 |
|
SHAKUNTALA DEVI Vs. VINOD K DAYAL & ORS.
|
November 2, 2018 |
|
SHAKUNTLA DEVI & ORS Vs. DEV ANAND & ANR
|
September 27, 2018 |
|
SHAKUNTLA RANI Vs. STATE & ORS
|
January 11, 2018 |
|
SHALEEN JAIN Vs. RISHABH KUMAR JAIN & OTHERS
|
March 20, 2018 |
|
SHALEN BHARDWAJ Vs. NORTH DELHI MUNICIPAL CORPORATION & ORS
|
July 12, 2018 |
|
SHALINI PANDE & ANR Vs. STATE GOVT OF NCT OF DELHI & ORS
|
July 27, 2018 |
|
SHALINI SHARMA Vs. UNIVERSITY OF DELHI AND ORS
|
May 4, 2018 |
|
SHALINI YADAV Vs. STATE OF NCT OF DELHI & ANR
|
April 5, 2018 |
|
SHAMBIR & ORS Vs. STATE
|
November 28, 2018 |
|
SHAMIM AHMED Vs. STATE OF NCT OF DELHI
|
November 20, 2018 |
|
SHAMIM AKHTAR Vs. DINESH CHAND & ANR (BAJAJ ALLIANZ GENERAL INSURANCE CO LTD)
|
September 26, 2018 |
|
SHAMIM BANO Vs. JALALUDDIN
|
July 26, 2018 |
|
SHAMNAD BASHEER Vs. UNION OF INDIA & ORS
|
April 23, 2018 |
|
SHAMNAD BASHEER Vs. UNION OF INDIA & ORS.
|
February 7, 2018 |
|
SHAMSHAD & ORS Vs. STATE & ANR
|
March 22, 2018 |
|
SHAMSHER BAHADUR NAGPAL (SINCE DECEASED) THROUGH LRS Vs. SHAM ARORA
|
April 19, 2018 |
|
SHAMSHER SINGH Vs. INDO-TIBETAN BORDER POLICE FORCE AND ORS
|
July 3, 2018 |
|
SHAMSI AZMI & ORS Vs. STATE & ANR
|
August 23, 2018 |
|
SHANKAR @ DEVI SINGH Vs. STATE
|
May 16, 2018 |
|
SHANKAR GOSWAMI Vs. SARITA GOSWAMI & ANR
|
June 1, 2018 |
|
SHANKAR LAL Vs. RAJINDER SINGHAL & ORS
|
October 16, 2018 |
|
SHANKAR STEEL SUPPLIER Vs. RAMPUR ENGINEERING
COMPANY LIMITED
|
December 6, 2018 |
|
SHANTA TREHAN & ANR Vs. STATE
|
November 2, 2018 |
|
SHANTANU MUKHERJEE Vs. BHAKTIPAD MUKHERJEE & ORS
|
December 18, 2018 |
|
SHANTI DEVI Vs. KANTA DEVI & ANR
|
May 16, 2018 |
|
SHAPOORJI PALLONJI & CO PVT LTD Vs. UNION OF INDIA
|
December 13, 2018 |
|
SHARAT CHAND JAIN AND ORS Vs. UNION OF INDIA AND ANR
|
March 15, 2018 |
|
SHARDA Vs. KUSUM GUPTA
|
August 28, 2018 |
|
SHARDA CAPSEC LTD. Vs. STATE OF NCT OF DELHI AND ORS.
|
September 5, 2018 |
|
SHARDA DEVI Vs. SACHIN PRATAP SINGH AND OTHERS
|
May 29, 2018 |
|
SHARDA NAYAK Vs. STATE GOVT OF NCT OF DELHI & ANR
|
December 12, 2018 |
|
SHARMILA & ORS Vs. NEW INDIA ASSURANCE CO LTD & ORS
|
September 5, 2018 |
|
SHARMISTHA SANYAL & ANR Vs. SUJIT SEN & ORS
|
May 1, 2018 |
|
SHARON SHAKEER Vs. STATE
|
July 18, 2018 |
|
SHARWAN KUMAR VIGMAL Vs. GENERAL MANAGER (NW-II)/(APPOINTING AUTHORITY) STATE BANK OF INDIA & ORS
|
January 31, 2018 |
|
SHASHI Vs. STATE NCT OF DELHI
|
May 14, 2018 |
|
SHASHI Vs. NAVEEN SANGHAVI
|
September 7, 2018 |
|
SHASHI BAHADUR & ANR. Vs. MALKA BAHADUR (SINCE DECEASED) THROUGH HER L.R. ABHA NARAIN (SINCE DECEASED) THROUGH HER LRS.
|
January 24, 2018 |
|
SHASHI BHUSHAN @ BITTOO Vs. STATE
|
May 17, 2018 |
|
SHASHI CABLES LTD Vs. DIRECTORATE GENERAL OF FOREIGN TRADE (DGFT) AND ANR
|
September 26, 2018 |
|
SHASHI GARG Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
November 2, 2018 |
|
SHASHI GUPTA & ORS Vs. STATE & ORS
|
November 27, 2018 |
|
SHASHI PRABHA Vs. ASHOK DHAWAN
|
October 29, 2018 |
|
SHASHIKANT THAKUR & ORS Vs. UNION OF INDIA & ANR
|
February 2, 2018 |
|
SHASHWAT & ANR Vs. STATE NCT OF DELHI
|
April 10, 2018 |
|
SHEETAL Vs. STATE
|
July 27, 2018 |
|
SHEETAL CHAUHAN Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR
|
August 8, 2018 |
|
SHEHNAZ Vs. AVTAR SINGH & ORS
|
March 7, 2018 |
|
SHEHZAD Vs. STATE
|
July 19, 2018 |
|
SHEIKH AFTAB AHMED JAMLANA & ORS Vs. AKHTARI BEGUM & ANR
|
August 3, 2018 |
|
SHEILA WANTI Vs. STATE & ORS
|
March 20, 2018 |
|
SHEKHAR ANAND Vs. SUMAN KHURANA
|
February 15, 2018 |
|
SHEKHAR ARORA Vs. RAM KRIPAL YADAV
|
September 26, 2018 |
|
SHEKHAR PAL SHARMA Vs. UNION OF INDIA & ANR
|
August 23, 2018 |
|
SHEKHAR PILLAI Vs. ASHOK KHETRAPAL & ORS
|
November 2, 2018 |
|
SHELLY BHUTANI Vs. MAHARAJA AGRASAIN EDUCAIONAL SOCIETY & ORS
|
May 31, 2018 |
|
SHEO PRASAD SHAMBHU RAM & ANR Vs. PURAN CHAND & CO
|
September 17, 2018 |
|
SHER SINGH & ORS Vs. JAI SINGH
|
August 16, 2018 |
|
SHIKHA CHAKRABORTY Vs. MAJOR SAUMITRA SARKAR (RETD) & ORS
|
September 4, 2018 |
|
SHIKHA GUPTA Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD & ORS
|
September 14, 2018 |
|
SHILENDRA GHAI Vs. SHAKUNTALA GHAI
|
January 10, 2018 |
|
SHILPA JAIN Vs. GOVT OF NCT OF DELHI AND ORS
|
January 19, 2018 |
|
SHILPI KUMARI Vs. SECRETARY, DELHI SUBORDINATE SERVICES SELECTION BO
|
May 8, 2018 |
|
SHINE TRAVELS & CARGO PVT LTD Vs. BAJRANGI PRASAD
|
April 25, 2018 |
|
SHIRAZ AHMED Vs. STATE & ANR
|
July 9, 2018 |
|
SHIROMANI GURDWARA PRABANDHAK COMMITTEE Vs. STATE
|
April 12, 2018 |
|
SHITAL PRASHAD KALRA Vs. NARESH BAHADUR & ORS
|
April 5, 2018 |
|
SHIV CHARAN DAS & SONS & ORS Vs. DHARMINDER KUMAR DECD THR LRS
|
January 30, 2018 |
|
SHIV CHARAN SHARMA Vs. STATE (GOVT OF NCT DELHI)
|
December 20, 2018 |
|
SHIV DUTT SHARMA Vs. GOVT OF NCT OF DELHI
|
February 5, 2018 |
|
SHIV GANDHI Vs. TRUST HAFIZ NAZIR AHMED & ANR
|
November 28, 2018 |
|
SHIV GIRI Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR
|
March 19, 2018 |
|
SHIV KANT Vs. UNION OF INDIA AND OTHERS
|
November 12, 2018 |
|
SHIV KUMAR Vs. STATE GOVT OF NCT OF DELHI & ANR
|
April 2, 2018 |
|
SHIV KUMAR Vs. LAND ACQUISITION COLLLECTOR
|
February 1, 2018 |
|
SHIV KUMAR PANDEY Vs. GULZAR AHMED & ORS
|
January 11, 2018 |
|
SHIV KUMAR YADAV Vs. STATE OF NCT OF DELHI
|
September 10, 2018 |
|
SHIV LAL PASWAN Vs. HARSHIT NAGPAL & ORS
|
September 20, 2018 |
|
SHIV MANGAL RAI Vs. UNION OF INDIA AND ORS
|
November 29, 2018 |
|
SHIV RAM & ORS Vs. STATE OF DELHI
|
December 7, 2018 |
|
SHIV SEWAK SINGH Vs. PUNJAB NATIONAL BANK AND ORS
|
September 17, 2018 |
|
SHIV SHAKTI METAL WORKS Vs. THUKRAL STEEL CORP
|
April 5, 2018 |
|
SHIV SINGH AMAR SINGH Vs. NTPC LTD
|
November 20, 2018 |
|
SHIV SINGH AND OTHERS Vs. UNION OF INDIA
|
June 1, 2018 |
|
SHIVA ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
May 7, 2018 |
|
SHIVALIK HYDRO PVT LTD AND ANR Vs. BHARAT HEAVY ELECTRICALS LTD
|
August 28, 2018 |
|
SHIVAM CHAUHAN & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
September 5, 2018 |
|
SHIVAM YADAV Vs. UNIVERSITY OF DELHI
|
February 9, 2018 |
|
SHIVANI Vs. EMPLOYEE STATE INSURANCE CORPORATION
|
July 25, 2018 |
|
SHIVANSHU SHARMA Vs. UNION OF INDIA AND ORS
|
May 21, 2018 |
|
SHIVSHANKAR SHIVHARE & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
January 10, 2018 |
|
SHO RAM Vs. DTC
|
September 19, 2018 |
|
SHOBHA ANAND MOHATTA Vs. DONY POLO UDYOG LTD & ANR
|
July 9, 2018 |
|
SHOBHA THAPAR Vs. ORACLE SOFTWARE INDIA LTD
|
May 9, 2018 |
|
SHOBHANA BHARTIA & ORS Vs. STATE NCT OF DELHI & ANR
|
October 4, 2018 |
|
SHOES EAST LTD Vs. DELHI STOCK EXCHANGE ASSO LTD & ORS
|
September 14, 2018 |
|
SHOES EAST LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
May 17, 2018 |
|
SHOKSHISTA SHUKROVA Vs. STATE & ORS
|
July 17, 2018 |
|
SHOMESH KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
|
May 24, 2018 |
|
SHOPPERS STOP LTD Vs. SOFTOBELL INC & ORS
|
November 1, 2018 |
|
SHREE BHAGWAN Vs. STATE
|
March 8, 2018 |
|
SHREE SECO PVT LTD Vs. S A TRADERS PVT LTD
|
December 21, 2018 |
|
SHREE SHYAM PULP&BOARD MILLS LTD (IN LIQUIDATION) Vs. TATA CAPITAL FINANCIAL SERVICES LTD & ORS
|
December 3, 2018 |
|
SHREE TIRUPATHI UDYOG Vs. INDRAPRASTHA GAS LIMITED
|
March 1, 2018 |
|
SHREE VINAYAK IRON WORKS Vs. FLOWMORE LIMITED
|
April 19, 2018 |
|
SHREEDHAR MILK FOOD LTD Vs. UNITED INDIA INSURANCE CO LTD
|
April 26, 2018 |
|
SHREEJI OVERSEAS INDIA PVT LTD Vs. PEC LTD
|
March 14, 2018 |
|
SHREYASEN, & ANR Vs. UNION OF INDIA & ORS
|
July 24, 2018 |
|
SHRI ANURAG RAJPAL Vs. AMERICAN SWAN LIFESTYLE COMPANY PVT. LTD. & ORS
|
May 31, 2018 |
|
SHRI ARUN KUMAR MANOCHA Vs. STATE & ORS
|
February 19, 2018 |
|
SHRI ASHWANI KUMAR MEHRA Vs. CANARA BANK
|
August 28, 2018 |
|
SHRI HANSHU MITTAL & ANR Vs. STATE & ANOTHER
|
July 10, 2018 |
|
SHRI KAANCHAN AZAD Vs. NATIONAL COMMISSION FOR SCHEDULED CASTE & SCHEDULE
|
May 7, 2018 |
|
SHRI KALU @ YAMEEN Vs. STATE (GOVT OF NCT OF DELHI)
|
July 6, 2018 |
|
SHRI KAMDAR EDUCATION TRUST RAJKOT Vs. DELHI PUBLIC SCHOOL SOCIETY
|
October 15, 2018 |
|
SHRI KHAILESH GARG Vs. ABHIPRA CAPITAL LIMITED AND ANR
|
November 22, 2018 |
|
SHRI MURARI LAL Vs. SUMAN LATA & ORS
|
January 29, 2018 |
|
SHRI OM PARKASH SPALL Vs. UNION OF INDIA AND ORS.
|
January 23, 2018 |
|
SHRI RAJIV DASS Vs. DY COMMISSIONER INCOME TAX, OSD, NEW DELHI
|
December 18, 2018 |
|
SHRI RAKESH KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX -XIII & ANR
|
March 15, 2018 |
|
SHRI RAKESH MALHOTRA Vs. VIKAS MALHOTRA & ANR
|
October 22, 2018 |
|
SHRI RAM COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
|
May 25, 2018 |
|
SHRI RAM GEN INS CO LTD Vs. SHAHAJAHAN & ORS
|
May 28, 2018 |
|
SHRI RAM GENERAL INS CO LTD Vs. RAVI & ORS
|
April 19, 2018 |
|
SHRI RAM GENERAL INSURANCE CO LTD Vs. AASIYA VANO & ORS
|
April 18, 2018 |
|
SHRI RAM GENERAL INSURANCE CO LTD Vs. MUNESH ARYA & ORS
|
July 20, 2018 |
|
SHRI RAM GENERAL INSURANCE CO LTD Vs. RAJESH KUMAR
|
July 13, 2018 |
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SHRI RAMPAL Vs. GOVT OF NCT OF DELHI AND ORS
|
February 7, 2018 |
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SHRI ROHIT SHARMA Vs. CHANDER MOHAN KALRA
|
March 7, 2018 |
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SHRI SANDEEP KHANDELWAL AND ORS. Vs. REGISTRAR COOPERATIVE SOCIETIES AND ANR.
|
August 29, 2018 |
|
SHRI SATYA DEV SINGH BIDHURI Vs. GOVT. OF NCT OF DELHI
|
February 7, 2018 |
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SHRI VINOD KUMAR SACHDEVA AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 23, 2018 |
|
SHRI WARYAM DASS KHURANA & ANR Vs. UNION OF INDIA & ORS
|
July 30, 2018 |
|
SHRIMATI DEVI Vs. NEW TIMES
|
March 14, 2018 |
|
SHRIMATI KRISHNA DEVI SANGWAN Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
July 18, 2018 |
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SHRIRAM GENERAL INS CO. LTD. Vs. BHAWANA MADHOK & ORS.
|
April 5, 2018 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. RENU SHARMA & ORS
|
July 31, 2018 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. RAJ KUMAR VERMA & ORS
|
July 19, 2018 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. RAJA & ORS
|
July 17, 2018 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. VIJENDER & ORS
|
July 16, 2018 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. RAJNI AND ORS
|
July 16, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. MAHESH & ORS
|
September 6, 2018 |
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SHRIRAM GENERAL INSURANCE CO LTD. Vs. GENERAL INSURANCE CO LTD.
|
July 17, 2018 |
|
SHRIRAM GENRAL INSURANCE CO LTD Vs. PRAVEEN KUMAR & ORS
|
September 4, 2018 |
|
SHUBH GAUTAM Vs. ANJANI TECHNOPLAST LIMITED & OTHERS
|
January 11, 2018 |
|
SHUBH IMPEX Vs. UNION OF INDIA & ORS
|
April 27, 2018 |
|
SHUBHAM YADAV Vs. BANK OF BARODA
|
February 20, 2018 |
|
SHUBHASHISH GANGULY & ANR Vs. STATE & ANR
|
August 20, 2018 |
|
SHUDHIR PANWAR AND ANR Vs. VINOD KUMAR & ANR
|
July 19, 2018 |
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SHWETA GULATI & ANR Vs. STATE GOVT OF NCT OF DELHI
|
August 8, 2018 |
|
SHWETA SINGHAL Vs. AIMS SANYA DEVELOPERS PVT LTD
|
May 23, 2018 |
|
SHYAM KALI &ORS Vs. STATE (NCT OF DELHI)
|
December 20, 2018 |
|
SHYAM KUNVAR Vs. C L BHALLA D A V SENIOR SECONDARY SCHOOL AND ANR
|
May 4, 2018 |
|
SHYAM LAL Vs. SUNDER LAL
|
March 7, 2018 |
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SHYAM LAL JANI & ORS Vs. UNION OF INDIA & ORS
|
May 23, 2018 |
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SHYAM LAL JANI AND ORS Vs. UNION OF INDIA AND ORS
|
February 21, 2018 |
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SHYAM SHANKAR GOELA Vs. UDAY SHANKER GOELA
|
April 13, 2018 |
|
SHYAM SUNDER Vs. SOHAN SINGH @ SHOBAN SINGH
|
February 22, 2018 |
|
SHYAM SUNDER & ORS Vs. STATE & ANR
|
September 28, 2018 |
|
SHYAM SUNDER SHARMA & ANR Vs. DELHI JAL BOARD & ORS
|
February 27, 2018 |
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SHYAMA PAHWA Vs. NARENDRA PRATAP BHALLA AND OTHERS
|
March 13, 2018 |
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SHYAMU Vs. STATE
|
May 16, 2018 |
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SI /GD PRAMOD YADAV & ORS. Vs. UNION OF INDIA & ORS.
|
November 28, 2018 |
|
SIBHA ANWAR & ANR Vs. ANWAR AHMAD
|
August 7, 2018 |
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SIDBI & ANR Vs. AMIT PANDE
|
July 13, 2018 |
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SIDDHANT SINGH Vs. HINDU COLLEGE AND ORS
|
July 13, 2018 |
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SIDDHARTH RASTOGI Vs. CENTRAL BOARD OF DIRECT TAXES
|
February 5, 2018 |
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SIEMENS LIMITED Vs. JINDAL INDIA THERMAL POWER LIMITED
|
January 30, 2018 |
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SIGMA EXPORTS Vs. STATE BANK OF PATIALA
|
October 23, 2018 |
|
SIKANDAR Vs. STATE
|
March 19, 2018 |
|
SIKKA KWICK HANDLING SERVICES (P) LTD Vs. UNISTYLE IMAGES PVT LTD
|
April 23, 2018 |
|
SILVER RESORT HOTEL INDIA PRIVATE LTD Vs. DELHI INTERNATIONAL AIRPORT PVT LTD
|
May 8, 2018 |
|
SIMARJIT SINGH Vs. BALBIR SINGH
|
September 5, 2018 |
|
SIMLA DEVI AND ORS Vs. UNION OF INDIA AND ORS
|
February 2, 2018 |
|
SIMMI BHALLA Vs. GAUTAM JOHAR AND ORS
|
December 19, 2018 |
|
SIMMI KATHPAL Vs. HANUMAN MANDIR PUBLIC SCHOOL AND ORS
|
August 28, 2018 |
|
SIMPLEX INFRASTRUCTURES LIMITED Vs. CENTRAL BOARD OF TRUSTEES E P F ORGANIZATION
|
May 15, 2018 |
|
SIMPLEX INFRASTRUCTURES LTD Vs. CHANDAN KUMAR & ANR
|
July 12, 2018 |
|
SIMPLEX INFRASTRUCTURES LTD Vs. RAIL VIKAS NIGAM LIMITED
|
December 11, 2018 |
|
SIMPLEX PROJECTS LIMITED Vs. INDIAN OIL CORPORATION & ANR
|
May 2, 2018 |
|
SIMPLEX-AANAV JV Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
November 20, 2018 |
|
SIMRIN SINGH Vs. AMRIT SRINIVASAN & ANR
|
January 23, 2018 |
|
SINGAPORE TELECOMMUNICATIONS LTD Vs. APM INFOTECH PVT LTD
|
August 23, 2018 |
|
SINGH RAJ &ORS Vs. UNION OF INDIA
|
February 6, 2018 |
|
SINGHAL UDYOG Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE, DELHI-1
|
July 10, 2018 |
|
SINTEX OIL AND GAS LIMITED Vs. UNION OF INDIA
|
January 1, 2018 |
|
SIRAJUDDIN Vs. GOVT OF NCT OF DELHI AND ORS
|
February 19, 2018 |
|
SITA Vs. STATE
|
June 12, 2018 |
|
SITA RAM & ANR Vs. STATE OF DELHI
|
July 5, 2018 |
|
SITA RAM & ORS Vs. MANOJ KUMAR & ORS
|
August 21, 2018 |
|
SITA RAWAT Vs. SOUTH DELHI MUNICIPAL COUNCIL (SDMC)
|
March 7, 2018 |
|
SIVALAYA CONSTRUCTION COMPANY PVT LTD Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
|
November 28, 2018 |
|
SIX DEE TELECOM SOLUTIONS PVT LTD Vs. CENTRAL BOARD OF TRUSTEES E P F ORGANIZATION
|
May 15, 2018 |
|
SJVN LIMITED Vs. JAIPRAKASH HYUNDAI CONSORTIUM (JHC)
|
August 27, 2018 |
|
SKULLCANDY INC Vs. SHRI SHYAM TELECOM & ORS
|
November 12, 2018 |
|
SKY LIGHT HOSPITALITY LLP Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 2, 2018 |
|
SKYLINE ENGINEERING CONTRACTS (I) PVT LTD Vs. CENTEX INTERNATIONAL PVT LTD
|
September 27, 2018 |
|
SKYMAP TECHNOLOGIES PRIVATE LIMITED Vs. XAD INC AND ORS
|
August 10, 2018 |
|
SKYVIEW CONSULTANTS PVT LTD Vs. INCOME TAX OFFICER WARD 23(4), NEW DELHI AND ANR
|
July 30, 2018 |
|
SLIPCO CONSTRUCTIONS PVT LTD Vs. BHARAT HEAVY ELECTRICALS LIMITED & ANR
|
October 9, 2018 |
|
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA & ANR Vs. RANDOLPH ROWE
|
July 13, 2018 |
|
SMC COMTRADE LTD Vs. NARNOLI BUILLION & ORS
|
March 14, 2018 |
|
SMITA CHAUDHRY & ORS Vs. LT COL GAJ SINGH & ORS
|
April 26, 2018 |
|
SMS PARKING SOLUTIONS PRIVATE LIMITED Vs. NORTH DELHI MUNICIPAL CORPORATION
|
December 18, 2018 |
|
SMT MEENA GUPTA & ANR Vs. SHRI ANIL SHARMA & ORS
|
October 16, 2018 |
|
SMT. MAMTA SINGH Vs. STATE (GOVT. OF NCT) OF DELHI
|
November 19, 2018 |
|
SMT. URMILA VOHRA & ANR. Vs. JANAK PROPERTIES PVT. LTD. AND OTHERS
|
August 23, 2018 |
|
SNECMA Vs. UNION OF INDIA
|
March 19, 2018 |
|
SNEHA RAJPAL Vs. MADHAVI GUPTA
|
December 19, 2018 |
|
SNEHANSU SEN GUPTA Vs. SITANGSU SEN GUPTA AND ANR
|
February 7, 2018 |
|
SNEHLATA (THROUGH LEGAL HEIRS) SAI CHANAKYA MAVERI Vs. PRITI TANDON & ANR
|
April 11, 2018 |
|
SOBHA APPLIED DSP PRIVATE LIMITED Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
April 25, 2018 |
|
SOBHA LTD Vs. NIHO CONSTRUCTION LTD
|
November 1, 2018 |
|
SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. S L S D A V PUBLIC SCHOOL AND ORS
|
May 22, 2018 |
|
SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. GOVERNMENT OF NCT OF DELHI AND ANR
|
October 12, 2018 |
|
SOCIETE DES PRODUITS NESTLE S A & ANR Vs. SHANKESHWAR UTENSILS & APPLIANCES PVT LTD
|
April 5, 2018 |
|
SOHAN KUMAR @ SONU TOMAR Vs. STATE
|
July 3, 2018 |
|
SOHAN LAL Vs. JAMUNAWATI & ORS
|
April 12, 2018 |
|
SOHAN LAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 31, 2018 |
|
SOHAN SINGH Vs. STATE
|
July 2, 2018 |
|
SOHAN SINGH TALWAR Vs. S KULDEEP SINGH TALWAR & ANR
|
November 27, 2018 |
|
SOLANKI GIRISH Vs. UOI
|
April 2, 2018 |
|
SOLUTION P LTD Vs. KEWAL RAM GUPTA AND SONS (P) LTD
|
December 12, 2018 |
|
SOM DUTT & ANR Vs. COMMISSIONER OF POLICE & ORS
|
September 19, 2018 |
|
SOM DUTT ENTERPRISES Vs. VIJAY CABLE INDUSTRIES & ORS
|
April 13, 2018 |
|
SOM DUTT TIWARI Vs. VINOD KUMAR
|
February 1, 2018 |
|
SOM PAN PRODUCTS PVT LTD Vs. REVISION AUTHORITY, DEPARTMENT OF REVENUE
|
October 29, 2018 |
|
SOMAYA GUPTA Vs. JAWAHARLAL NEHRU UNIVERSITY AND ANR
|
August 27, 2018 |
|
SOMENTI DEVI VERMA AND ORS. Vs. GOVT OF NCT OF DELHI AND ORS
|
March 14, 2018 |
|
SOMESHWAR BHARTI & ORS Vs. STATE & ORS
|
August 9, 2018 |
|
SOMINDER SINGH RAWAT & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
November 2, 2018 |
|
SOMNATH CHUGH Vs. VINOD KUMAR CHUGH & ANR
|
April 19, 2018 |
|
SOMYA GUPTA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
November 23, 2018 |
|
SOMYA SALWAN Vs. NEESA LEISURE LIMITED
|
July 30, 2018 |
|
SONA CORPORATION INDIA PVT LTD Vs. INGRAM MICRO INDIA PVT LTD & ANR
|
July 25, 2018 |
|
SONA DEVI AND ORS Vs. UNION OF INDIA AND ORS
|
February 6, 2018 |
|
SONALI G BADHE Vs. UNION OF INDIA AND ORS
|
February 23, 2018 |
|
SONALI G BADHE Vs. UNION OF INDIA AND ORS
|
April 24, 2018 |
|
SONAM LHANZOM Vs. UNION OF INDIA AND ORS
|
February 9, 2018 |
|
SONAM TASHI Vs. UNION OF INDIA AND ORS
|
February 9, 2018 |
|
SONIA GANDHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 52(1) AND ORS
|
September 10, 2018 |
|
SONIA GUPTA Vs. AJAY GUPTA
|
May 2, 2018 |
|
SONIA KHOSLA Vs. VIKRAM BAKSHI & ORS
|
December 3, 2018 |
|
SONIA NARULA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
|
March 12, 2018 |
|
SONIA PASRICHA Vs. ROHIT DUGGAL
|
December 20, 2018 |
|
SONU Vs. STATE ( GOVT OF NCT OF DELHI)
|
November 28, 2018 |
|
SONU Vs. STATE
|
May 17, 2018 |
|
SONU @ MUNESH @ MAHESH Vs. STATE OF DELHI
|
September 7, 2018 |
|
SONU HAMADE Vs. KULDEEP SINGH & ORS
|
November 14, 2018 |
|
SONU KUMAR & BHAWNA KUMARI & ORS Vs. STATE OF GNCT DELHI
|
August 10, 2018 |
|
SONU SHOKEEN Vs. STATE NCT OF DELHI
|
May 7, 2018 |
|
SONY CORPORATION Vs. SURESH KAOUROMAL GAMBANI AND ANR
|
October 22, 2018 |
|
SORABH PALIWAL AND ANR Vs. SATYAWATI COLLEGE AND ORS
|
April 6, 2018 |
|
SORREL HOSPITALITY PVT LTD Vs. NAKODAR HOTELS PVT LTD
|
March 1, 2018 |
|
SOS PHARMA Vs. SAS PHARMACEUTICALS
|
February 19, 2018 |
|
SOUMITA DAS AND ORS Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
April 17, 2018 |
|
SOUTH ASIA HUMAN RIGHTS DOC TRUST & OTHE Vs. SOUTH ASIA HUMAN RIGHTS DOCUMENTATION
|
July 31, 2018 |
|
SOUTH DELHI MUNICIPAL CORPORATION Vs. SWEKA POWER TECH ENGINEERS PVT LTD AND OTHERS
|
August 10, 2018 |
|
SOUTH DELHI MUNICIPAL CORPORATION Vs. ROHTASH KUMAR & ORS
|
December 6, 2018 |
|
SOUTH DELHI MUNICIPAL CORPORATION Vs. MSV INTERNATIONAL INC
|
April 13, 2018 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. SWEKA POWER TECH ENGINEERS PVT LTD & ORS
|
April 3, 2018 |
|
SOUTH DELHI MUNICIPAL CORPORATION Vs. PKSS INFRASTRUCTURE PVT LTD
|
January 8, 2018 |
|
SOUTH DELHI MUNICIPAL CORPORATION AND OTHERS Vs. SHRI IRMEET SINGH KOHLI AND OTHERS
|
July 30, 2018 |
|
SPEEDCRAFTS LIMITED Vs. UNION OF INDIA & ORS
|
August 14, 2018 |
|
SPENTEX INDUSTRIES LTD Vs. STATE BANK OF INDIA & ANR.
|
May 4, 2018 |
|
SPHAERA PHARMA, PTE LTD AND ANR Vs. UNION OF INDIA AND ANR
|
February 16, 2018 |
|
SPICEJET LTD Vs. SIESTA HOSPITALITY SERVICES LTD
|
August 27, 2018 |
|
SPORTZ & LIVE ENTERTAINMENT PRIVATE LIMITED Vs. VOLLEYBALL FEDERATION OF INDIA
|
May 8, 2018 |
|
SPRIHA CHOUDHARY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
& ANR
|
December 20, 2018 |
|
SPRINGDALES EDUCATION SOCIETY Vs. UNION OF INDIA AND ORS.
|
March 19, 2018 |
|
SQN LDR RAJASHREE ABHIRAMAN Vs. UNION OF INDIA AND ORS
|
March 19, 2018 |
|
SQUAR COMMUNICATIONS PVT LTD Vs. IGNOU UNIVERSITY & ORS
|
September 7, 2018 |
|
SREELATA CHAUDHARI Vs. LT CO ( RETD) MAHAJIT CHAUDHURI & ANR
|
May 25, 2018 |
|
SREELATA CHAUDHURI Vs. LT COL (RETD) MAHAJIT CHAUDHURI & ORS
|
April 13, 2018 |
|
SRIJANA SHRESTHA Vs. KHAJAN SINGH & ORS
|
August 8, 2018 |
|
SRISHTI AROGYADHAM PVT LTD Vs. PUNJAB NATIONAL BANK & ANR
|
November 27, 2018 |
|
SRS INVESTMENTS BENGAL TIGER LTD Vs. RAHUL TODI & ORS
|
July 4, 2018 |
|
ST MARKS SR SEC PUBLIC SCHOOL & ANR Vs. DIRECTOR OF EDUCATION & ANR
|
May 11, 2018 |
|
STADTMUELLER GABRIELE Vs. UNION OF INDIA AND ORS
|
September 28, 2018 |
|
STADTMUELLER GABRIELE Vs. UNION OF INDIA & ORS
|
February 27, 2018 |
|
STALION HOLDINGS PVT LTD Vs. PRIYANKA CHADHA & ORS
|
May 22, 2018 |
|
STALLION SECURITY Vs. UNION OF INDIA AND ORS
|
November 26, 2018 |
|
STANDARD CHARTERED BANK Vs. MULTIWAL PULP & BOARD MILLS PVT LTD & ORS
|
May 2, 2018 |
|
STANDING CONFERENCE OF PUBLIC ENTERPRISES Vs. GOVT. OF N.C.T. OF DELHI & ORS.
|
February 1, 2018 |
|
STAR INDIA PVT LTD Vs. STATE NCT OF DELHI & ORS
|
August 2, 2018 |
|
STAR TELEVISION PRODUCTIONS LIMITED & ORS Vs. VAISHALI SARAN & ANR
|
May 30, 2018 |
|
STATE Vs. MAYA DAHIYA
|
September 25, 2018 |
|
STATE Vs. NAFISA @ ANISA & ANR
|
September 24, 2018 |
|
STATE Vs. SHAILENDER
|
September 6, 2018 |
|
STATE Vs. SHAMSHUDDIN
|
September 10, 2018 |
|
STATE Vs. JAMSHED KHAN
|
January 11, 2018 |
|
STATE Vs. SANJAY SINGH
|
January 8, 2018 |
|
STATE Vs. SURESH KUMAR
|
January 16, 2018 |
|
STATE Vs. DEVENDER SINGH & ORS
|
October 23, 2018 |
|
STATE Vs. MUKESH KUMAR SINGH & ANR
|
April 3, 2018 |
|
STATE Vs. HARBHAJAN SINGH & ORS
|
August 1, 2018 |
|
STATE Vs. INDERJEET SINGH
|
July 30, 2018 |
|
STATE Vs. CHARAN SINGH
|
July 26, 2018 |
|
STATE Vs. DEEPAK
|
July 26, 2018 |
|
STATE Vs. AMIL AHMED
|
December 6, 2018 |
|
STATE Vs. UDHAV TRIVEDI
|
December 13, 2018 |
|
STATE Vs. RAVI KAPOOR & ANR
|
January 4, 2018 |
|
STATE Vs. BITTU MANDAL
|
May 8, 2018 |
|
STATE Vs. JAIPAL SINGH & ORS
|
July 5, 2018 |
|
STATE Vs. SANJAY KUMAR & ORS
|
July 5, 2018 |
|
STATE Vs. MURARI
|
May 2, 2018 |
|
STATE Vs. JAIDEEP & ORS
|
December 19, 2018 |
|
STATE Vs. SANJAY SANGWAN
|
February 28, 2018 |
|
STATE Vs. BAL RAM & ANR
|
February 27, 2018 |
|
STATE Vs. MOHD AFZAL
|
March 13, 2018 |
|
STATE Vs. PREMPAL & ORS
|
February 13, 2018 |
|
STATE Vs. WASIM @ SONU
|
February 12, 2018 |
|
STATE (GNCT OF DELHI) Vs. VICKY
|
December 7, 2018 |
|
STATE (GNCT OF DELHI) Vs. WASEEM AKRAM BUTT
|
March 19, 2018 |
|
STATE (GNCT OF DELHI) Vs. HARGOVIND
|
July 2, 2018 |
|
STATE (GNCT OF DELHI) Vs. RAM NARESH
|
December 5, 2018 |
|
STATE (GNCT OF DELHI) Vs. ANOOP SINGH
|
April 3, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. NASEEM JAFRI @ BHAGU SINGH & ORS
|
July 19, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. AKASH @ MONU
|
January 4, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. MOHD ZAHID & ANR
|
August 13, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. MANISH
|
December 7, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. PAPPU GIRI
|
December 11, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. MANOJ KUMAR YADAV
|
December 7, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. KULDEEP@KALLU& ANR
|
December 13, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. VIJAY SINGH & ANR
|
January 29, 2018 |
|
STATE (GOVT OF NCT OF DELHI) Vs. VIKAS @ VICKY
|
February 1, 2018 |
|
STATE (NCT OF DELHI) Vs. PINTO @ MINTU
|
March 12, 2018 |
|
STATE (NCT OF DELHI) Vs. VIRENDER SINGH
|
January 16, 2018 |
|
STATE (NCT OF DELHI) Vs. AMIT @ MINTU & ANR
|
October 26, 2018 |
|
STATE (NCT OF DELHI) Vs. SAMAY CHAND
|
July 2, 2018 |
|
STATE BANK OF INDIA Vs. SANJAY KUMAR
|
October 11, 2018 |
|
STATE BANK OF INDIA Vs. RAVINDER KUMAR
|
April 3, 2018 |
|
STATE BANK OF INDIA Vs. DEVESH KUMAR SHARMA AND ORS.
|
April 10, 2018 |
|
STATE BANK OF INDIA Vs. SATISH KUMAR MITTAL
|
April 9, 2018 |
|
STATE BANK OF INDIA Vs. SBI STAFF RESIDENTS WELFARE SOCIETY & ORS
|
November 28, 2018 |
|
STATE BAR COUNCIL OF M P Vs. BAR COUNCIL OF INDIA & ORS
|
July 6, 2018 |
|
STATE GNCT DELHI Vs. MOHD FAISAL
|
September 25, 2018 |
|
STATE GOVT OF NCT OF DELHI Vs. SATISH KUMAR
|
September 24, 2018 |
|
STATE GOVT OF NCT OF DELHI Vs. SUJEET RAJAK @ VISHAL
|
May 14, 2018 |
|
STATE GOVT OF NCT OF DELHI Vs. RAM PRAKASH @ PRAKASH
|
April 18, 2018 |
|
STATE GOVT OF NCT OF DELHI Vs. SONU KUMAR
|
March 7, 2018 |
|
STATE GOVT OF NCT OF DELHI Vs. KHURSHEED
|
August 7, 2018 |
|
STATE GOVT OF NCT OF DELHI Vs. DEEPAK BHATIYA
|
March 7, 2018 |
|
STATE GOVT OF NCT OF DELHI Vs. MOHD KAMRUL & ANR
|
May 3, 2018 |
|
STATE NCT OF DELHI Vs. RAJEEV YADAV @ RAJU
|
February 26, 2018 |
|
STATE NCT OF DELHI Vs. AMIT SHARMA & ORS
|
July 4, 2018 |
|
STATE OF GUJARAT Vs. ASHVIKA CONSTRUCTION PVT LTD AND ANR
|
July 6, 2018 |
|
STATE OF NCT OF DELHI Vs. GAURAV
|
May 24, 2018 |
|
STATE OF NCT OF DELHI Vs. DHARMENDER
|
March 23, 2018 |
|
STATE OF NCT OF DELHI Vs. ISHWAR SINGH
|
January 24, 2018 |
|
STATE OF NCT OF DELHI Vs. PREM CHAND SHARMA & ORS
|
May 18, 2018 |
|
STATE OF NCT OF DELHI Vs. ASHISH KUMAR
|
October 3, 2018 |
|
STATE OF NCT OF DELHI Vs. SUMIT KUMAR
|
October 12, 2018 |
|
STATE THROUGH CBI Vs. SAJJAN KUMAR & ORS
|
December 17, 2018 |
|
STATE THROUGH SPECIAL INVESTIGATION TEAM S.I.T.(1984 RIOTS) Vs. SAJJAN KUMAR
|
February 22, 2018 |
|
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May 30, 2018 |
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October 29, 2018 |
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January 30, 2018 |
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STATESMAN LIMITED Vs. UNION OF INDIA & ANR
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December 5, 2018 |
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July 6, 2018 |
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May 8, 2018 |
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February 13, 2018 |
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August 3, 2018 |
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STERIA INDIA LTD (EARLIER KNOWN AS XANSA (INDIA) LTD ) Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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April 9, 2018 |
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May 18, 2018 |
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October 1, 2018 |
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January 19, 2018 |
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July 18, 2018 |
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October 4, 2018 |
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September 24, 2018 |
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March 16, 2018 |
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February 1, 2018 |
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August 7, 2018 |
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October 10, 2018 |
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January 15, 2018 |
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January 3, 2018 |
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December 29, 2018 |
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July 26, 2018 |
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July 10, 2018 |
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July 19, 2018 |
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July 12, 2018 |
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May 15, 2018 |
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November 20, 2018 |
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October 23, 2018 |
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February 12, 2018 |
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November 13, 2018 |
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October 31, 2018 |
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February 23, 2018 |
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September 11, 2018 |
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October 11, 2018 |
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November 16, 2018 |
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March 9, 2018 |
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June 12, 2018 |
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August 9, 2018 |
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November 26, 2018 |
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October 5, 2018 |
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August 21, 2018 |
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January 11, 2018 |
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October 4, 2018 |
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September 27, 2018 |
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January 30, 2018 |
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September 28, 2018 |
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August 14, 2018 |
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July 11, 2018 |
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February 9, 2018 |
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July 9, 2018 |
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February 5, 2018 |
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July 23, 2018 |
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September 17, 2018 |
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October 29, 2018 |
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September 10, 2018 |
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May 23, 2018 |
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July 20, 2018 |
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February 19, 2018 |
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December 13, 2018 |
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July 13, 2018 |
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December 3, 2018 |
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May 31, 2018 |
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October 5, 2018 |
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February 26, 2018 |
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August 10, 2018 |
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August 21, 2018 |
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July 19, 2018 |
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November 14, 2018 |
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August 8, 2018 |
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March 9, 2018 |
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May 14, 2018 |
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December 14, 2018 |
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November 28, 2018 |
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September 4, 2018 |
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July 20, 2018 |
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October 29, 2018 |
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February 26, 2018 |
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September 7, 2018 |
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July 10, 2018 |
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February 7, 2018 |
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January 5, 2018 |
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October 22, 2018 |
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August 29, 2018 |
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March 19, 2018 |
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August 10, 2018 |
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February 23, 2018 |
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August 20, 2018 |
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July 12, 2018 |
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December 4, 2018 |
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January 16, 2018 |
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February 22, 2018 |
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August 16, 2018 |
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February 19, 2018 |
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October 8, 2018 |
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February 13, 2018 |
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October 9, 2018 |
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May 15, 2018 |
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December 18, 2018 |
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December 18, 2018 |
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March 15, 2018 |
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January 8, 2018 |
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September 7, 2018 |
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October 3, 2018 |
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May 29, 2018 |
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February 5, 2018 |
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March 8, 2018 |
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October 30, 2018 |
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November 12, 2018 |
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April 2, 2018 |
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April 12, 2018 |
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October 16, 2018 |
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August 21, 2018 |
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May 4, 2018 |
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August 9, 2018 |
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March 5, 2018 |
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July 12, 2018 |
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August 14, 2018 |
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January 30, 2018 |
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January 16, 2018 |
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April 18, 2018 |
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May 24, 2018 |
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September 24, 2018 |
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September 24, 2018 |
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May 4, 2018 |
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February 23, 2018 |
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SURENDER @ DHEERAJ Vs. STATE
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February 27, 2018 |
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SURENDER @ SONU Vs. STATE NCT OF DELHI
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September 17, 2018 |
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April 19, 2018 |
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SURENDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY & ORS
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January 31, 2018 |
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July 27, 2018 |
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October 31, 2018 |
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October 29, 2018 |
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October 12, 2018 |
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October 16, 2018 |
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March 9, 2018 |
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September 10, 2018 |
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January 24, 2018 |
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May 2, 2018 |
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March 16, 2018 |
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October 1, 2018 |
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November 15, 2018 |
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December 10, 2018 |
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March 15, 2018 |
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SURESH Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
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December 19, 2018 |
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SURESH @ KALA Vs. STATE (GOVT OF NCT OF DELHI)
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August 30, 2018 |
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SURESH @ PAWAN Vs. STATE GOVT OF NCT OF DELHI
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March 21, 2018 |
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February 5, 2018 |
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July 30, 2018 |
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February 12, 2018 |
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SURESH CHAND JAIN Vs. UNION OF INDIA AND ORS
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July 3, 2018 |
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November 30, 2018 |
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SURESH GARODIA Vs. OM PARKASH
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July 24, 2018 |
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September 26, 2018 |
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February 19, 2018 |
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October 31, 2018 |
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SURESH KUMAR Vs. UNION OF INDIA & ANR
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February 6, 2018 |
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September 26, 2018 |
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January 31, 2018 |
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January 10, 2018 |
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SURESH KUMAR MICHANDANI Vs. SHYAM SUNDER LAL JAIN
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September 20, 2018 |
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SURESH KUMAR RAI AND OTHER Vs. STATE
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September 12, 2018 |
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SURESH KUMAR RATHORE & OTHERS Vs. STATE, (GOVT OF N C T OF DELHI) & ANR
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August 20, 2018 |
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SURESH KUMAR SHARMA Vs. STATE OF NCT DELHI
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May 14, 2018 |
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SURESH MALHOTRA Vs. R K MALHOTRA & ORS
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November 1, 2018 |
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SURESH NANDA Vs. DEVIKA MEHTA & ANR
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July 6, 2018 |
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SURESH SHARMA Vs. SHAILESH AWASTHI
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February 5, 2018 |
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SURESH SINGHAL Vs. A K ACHARYA
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August 10, 2018 |
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SURESH YADAV Vs. GOVT OF NCT OF DELHI
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July 25, 2018 |
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SURINDER BHATIANI Vs. SOM NATH (DECEASED) THR LRS & ORS
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August 6, 2018 |
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SURINDER KUMAR Vs. ARVIND NATH PATHAK & ORS
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December 12, 2018 |
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SURINDER KUMAR Vs. STATE
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July 12, 2018 |
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SURINDER KUMAR AGGARWAL Vs. MOTI GUPTA JAGDISH KUMAR GUPTA & ANR
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July 31, 2018 |
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SURINDER KUMAR BERI & ANR Vs. DEEPAK BERI & ANR
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May 31, 2018 |
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SURINDER KUMAR GROVER Vs. STATE
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April 25, 2018 |
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SURINDER KUMAR MEHRA Vs. STATE & ANR
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February 12, 2018 |
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SURINDER KUMAR PURI Vs. GOVT OF NCT OF DELHI & ORS
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April 20, 2018 |
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SURINDER NAYYAR &ORS Vs. SOUTH DELHI MUNICIPAL CORPORATION
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February 6, 2018 |
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SURINDER PAL SHARMA Vs. RAJ KUMARI & ORS.
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March 9, 2018 |
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SURINDER PAL SINGH Vs. SHANKER LAL
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April 17, 2018 |
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SURINDER SINGH Vs. DELHI HIGH COURT & ORS
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February 28, 2018 |
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SURINDER SINGH & ORS Vs. DISTRICT & SESSION JUDGE TIS HAZARI COURTS DELHI & ORS
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December 6, 2018 |
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SURINDER SINGH MARWAH & ANR Vs. AERENS ENTERTAINMENT ZONE LIMITED
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December 3, 2018 |
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SURJAN (DECEASED) THR LRS & ORS Vs. UNION OF INDIA & ANR
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February 22, 2018 |
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SURJEET SINGH & ANR Vs. AJAY KUMAR SINGH & ORS
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March 16, 2018 |
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SURJEET SINGH AND ORS Vs. UNION OF INDIA AND ANR
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December 6, 2018 |
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SURJIT MANNA Vs. STATE (NCT OF DELHI)
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August 21, 2018 |
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SURJIT SINGH Vs. SURAJ BHAN TANWAR
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July 11, 2018 |
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SURYAKANT SANDIBIGRAHA & ANR Vs. STATE GOVT OF NCT OF DELHI
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September 24, 2018 |
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SUSHAMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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July 19, 2018 |
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SUSHI ENTERPRISES PVT LTD Vs. CEAT LTD
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November 22, 2018 |
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SUSHIL CHAUHAN & ORS Vs. UNION OF INDIA & ORS
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March 6, 2018 |
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SUSHIL KATARIA Vs. SHANI DEVI & ORS
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March 1, 2018 |
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SUSHIL KUMAR Vs. MASTER LAKSHAY
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August 13, 2018 |
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SUSHIL KUMAR GUPTA Vs. JINDAL CHARITABLE TRUST
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April 17, 2018 |
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SUSHIL KUMAR SAHNI Vs. UMESH KUMAR SAHNI
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July 31, 2018 |
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SUSHIL KUMAR SINGH Vs. SHRUTI SINGH
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July 23, 2018 |
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SUSHIL MAAN Vs. RAJESH RANA
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July 13, 2018 |
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SUSHIL SHARMA Vs. STATE
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December 21, 2018 |
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SUSHILA DEVI @ MEERA & ORS Vs. UNION OF INDIA
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April 19, 2018 |
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SUSHILA GIRI Vs. NITISH KAUSHIK
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February 9, 2018 |
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SUSHILA GOPALAN AND ANR Vs. STATE
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November 13, 2018 |
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SUSHILA SHARMA Vs. UNION OF INDIA
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January 15, 2018 |
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SUSHMA Vs. UNION OF INDIA & ORS
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November 13, 2018 |
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SUSHMA Vs. GAMESH MATHUR & OTHERS
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July 6, 2018 |
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SUSHMA CHADHA Vs. UNION OF INDIA AND ANR
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February 28, 2018 |
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SUSHMA GUPTA & ANR Vs. STATE (NCT OF DELHI) & ANR
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July 18, 2018 |
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SUSHMA KUMARI Vs. GIRIJESH GUPTA
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February 1, 2018 |
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SUSHOVANPAL Vs. SHARMISTHA PAL @ SHARMISTHA MAZUMDAR & ANR
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July 23, 2018 |
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SUVIDHA INFRACON PVT LTD Vs. INTEC CAPITAL LIMITED
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September 11, 2018 |
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SWAMI AGNIVESH Vs. UNION OF INDIA & ORS.
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February 22, 2018 |
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SWAMI RAMDEV Vs. JUGGERNAUT BOOKS PVT LTD & ORS
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September 29, 2018 |
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SWAMI SADACHARI OM JI Vs. STATE
|
January 2, 2018 |
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SWAPAN KUMAR MANDAL Vs. DHOLA DEVI @ DHAWALA DEVI
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March 23, 2018 |
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SWAPAN KUMAR PAL Vs. UNION OF INDIA & ORS
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January 30, 2018 |
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SWARGIYA SHRI BHAGWAN SINGH SHARMA SHIKSHA PRASAR SAMITI & ANR. Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR.
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August 9, 2018 |
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SWARN KAPOOR & ANR Vs. MANPREET SINGH & ORS
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October 25, 2018 |
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SWARN KAUR Vs. POONAM ARORA & ORS
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November 14, 2018 |
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SWARN SEHGAL Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND ANR
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May 28, 2018 |
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SWARN SINGH Vs. SURINDER KUMAR & ORS
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February 20, 2018 |
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SWARUP GROUP OF INDUSTRIES & ANR Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA
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November 12, 2018 |
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SWARUP GROUP OF INDUSTRIES &ANR Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA
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February 6, 2018 |
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SWARUP NARAIN BHATNAGAR & ORS Vs. GOVT OF NCT OF DELHI & ORS
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July 20, 2018 |
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SWATANTRA ARORA Vs. RAJENDRA KUMAR BALI
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August 29, 2018 |
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SWATANTRA BHARAT MILLS AND DCM SILK MILLS LTD Vs. DELHI DEVELOPMENT AUTHORITY
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March 6, 2018 |
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SWEKA POWER-TECH ENGINEERS PVT LTD Vs. NORTH DELHI MUNICIPAL CORPORATION
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December 19, 2018 |
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SWISS SINGAPORE OVERSEAS ENTERPRISES PTE LTD Vs. SARA INTERNATIONAL PVT LTD
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March 7, 2018 |
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SYED SHAHID YOUSUF Vs. NATIONAL INVESTIGATION AGENCY
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May 31, 2018 |
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SYNDICATE BANK Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
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March 9, 2018 |
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May 4, 2018 |
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SYNERGYTECH AUTOMATION PVT LTD AND ANR Vs. SMC PNEUMATICS (INDIA) PVT LTD
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July 4, 2018 |
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T C JINDGAR Vs. RURAL ELECTRIFICATION CORPORATION
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April 20, 2018 |
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T D SURESH BABU Vs. MMTC LTD
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February 21, 2018 |
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T G LEISURE & RESORTS (P) LTD & ORS Vs. RAM KUMAR GUPTA ( HUF)
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October 5, 2018 |
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T K SABHARWAL Vs. NCT OF DELHI & ORS
|
January 5, 2018 |
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T N VEERARAGHAVAN Vs. UNION OF INDIA AND ANR.
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November 27, 2018 |
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T P SINGH PUNITA KAUR Vs. DIRECTOR, DIRECTORATE OF EDUCATION AND ORS
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March 21, 2018 |
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T S ANAND Vs. KARUN ARORA & ORS
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May 18, 2018 |
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T T LTD Vs. GOLDEN EAGLE COMPANY LIMITED & ORS
|
May 18, 2018 |
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T.T.V DHINAKARAN Vs. ELECTION COMMISSION OF INDIA
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March 9, 2018 |
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TABOOLA INDIA PRIVATE LIMITED Vs. ETERNO INFOTECH PVT LIMITED
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September 17, 2018 |
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TAHIR HUSSAIN Vs. JAWAHARLAL NEHRU UNIVERSITY & ORS
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January 31, 2018 |
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TAHSILDAR Vs. UNION OF INDIA & ORS
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May 22, 2018 |
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TALLURI SRINIVAS Vs. UNION OF INDIA, MINISTRY OF CORPORATE AFFAIRS & ANR
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March 12, 2018 |
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TAMIL NADU WASTE MANAGEMENT Vs. DELHI STATE INDUSTRIAL AND
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November 19, 2018 |
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TAN PRINTS (INDIA) PVT. LTD. Vs. UNION OF INDIA
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November 27, 2018 |
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TANARIA INFRASTRUCTURE PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITYOF INDIA
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August 29, 2018 |
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TANDON CHIKAN Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR
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April 4, 2018 |
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TANEJA VIDYUT CONTROL PVT LTD Vs. MASTER NIHAL SINGH MEMORIAL EDUCATION SOCIETY
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November 28, 2018 |
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TANGULA RAMAKISHAN RAO Vs. UNION OF INDIA AND ANR
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January 4, 2018 |
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TANISHQ GANGWAR & ORS Vs. UNION OF INDIA & ORS
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August 17, 2018 |
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TANUJ ARORA Vs. PRIYA @ PATRICIA HERRERA
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July 26, 2018 |
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TANUSHREE & ORS. Vs. A.S.MOORTHY
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February 7, 2018 |
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TAPAN KUMAR DEO Vs. UNION OF INDIA
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February 2, 2018 |
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TARA CHAND (DECEASED) THRU LRS Vs. SUMAN LATA (DECEASED) ETC
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March 14, 2018 |
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TARA CHAND GAUR Vs. SATISH CHAND SHARMA
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December 13, 2018 |
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TARA CHAND SALUJA Vs. UNION OF INDIA
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March 21, 2018 |
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TARA CHAND SUMIT CONST CO Vs. DELHI DEVELOPMENT AUTHORITY
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September 27, 2018 |
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TARIF Vs. STATE GOVT OF NCT OF DELHI
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April 3, 2018 |
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TARINI MEHTA Vs. SANJEEV CHHABRA & ORS
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May 24, 2018 |
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TARKESHWR JHA Vs. FOOD CORPORATION OF INDIA & ORS
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April 12, 2018 |
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TARSEM LAL BAJAJ Vs. GULSHAN CHAWLA
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September 24, 2018 |
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TARUN GUPTA Vs. FIRST GLOBAL STOCK BROKING PVT LTD
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December 10, 2018 |
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January 3, 2018 |
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TARUN KUMAR & ORS Vs. STATE OF NCT OF DELHI & ORS
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October 8, 2018 |
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TARUN KUMAR GAUR Vs. GOVT OF NCT OF DELHI & ORS
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March 9, 2018 |
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TARUN PULLANI Vs. SHILPA PULLANI
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August 27, 2018 |
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TASLEEM Vs. STATE (NCT OF DELHI)
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February 28, 2018 |
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TATA AIG GENERAL INSURANCE CO LTD Vs. PRIYANKA & ORS
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July 18, 2018 |
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TATA AIG GENERAL INSURANCE CO LTD Vs. SHYAM @ DEEPAK AND ORS
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October 11, 2018 |
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TATA AIG GENERAL INSURANCE CO. LTD. Vs. DHARAMBIR SINGH & ORS
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July 18, 2018 |
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TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. CHANDER MAITRA & ORS
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September 20, 2018 |
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TATA CAPITAL FINANCIAL SERVICES LTD Vs. SHREE SHYAM PULP & BOARD MILLS LTD
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September 13, 2018 |
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TATA CAPITAL FINANCIAL SERVICES LTD Vs. A G AEROVISION ELECTRONICS PVT LTD & ORS
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January 15, 2018 |
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TATA COMMUNICATIONS LIMITED Vs. UNION OF INDIA THR LAND ACQUISITION COLLECTOR & ANR
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February 19, 2018 |
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TATA POWER DELHI DISTRIBUTION LIMITED Vs. NEERAJ GULATI
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January 22, 2018 |
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TATA POWER DELHI DISTRIBUTION LTD Vs. MIND SHAPER TECHNOLOGIES PVT LTD
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July 2, 2018 |
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TATA SIA AIRLINES LIMITED Vs. VISTARA INTERNATIONAL PRIVATE LIMITED AND ANR
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July 18, 2018 |
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TATA SONS LTD & ANR Vs. KRISHNA KUMAR & ORS
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August 6, 2018 |
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TAYYAB ALI Vs. STATE GOVT OF NCT OF DELHI
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May 14, 2018 |
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TAYYAB HUSSAIN Vs. STEEL AUTHORITY OF INDIA AND ORS
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July 23, 2018 |
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TAZIR AHMED Vs. STATE OF NCT OF DELHI
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September 13, 2018 |
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TECHNICAL EXECUTIVE OFFICERS A Vs. UNION OF INDIA & ORS
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October 25, 2018 |
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TECHNO POWER ENTERPRISES PVT LTD Vs. FOOD CORPORATION OF INDIA
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July 3, 2018 |
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TECHNOCRATS ADVISORY SERVICES PRIVATE LIMITED Vs. UNION OF INDIA THROUGH
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July 17, 2018 |
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TECHNOSAT COMM (INDIA) PVT LTD Vs. BHARAT SANCHAR NIGAM LTD & ANR
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March 15, 2018 |
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TECNIMONT SPA & ANR Vs. NATIONAL FERTILIZERS LIMITED
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December 14, 2018 |
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TEJ PRATAP SINGH Vs. UNION OF INDIA & ORS
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April 13, 2018 |
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TEJ SINGH (SINCE DECEASED) THR LEGAL HEIRS & ORS Vs. IDOL SADASHIV BHOLA NATHJI MAHARAJ & ORS
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November 17, 2018 |
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TEJAL SHARMA THROUGH NATURAL GUARDIAN SNEH SHARMA Vs. YOGESH SHARMA
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February 22, 2018 |
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TEJINDER KAUR Vs. UOI & ANR
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September 19, 2018 |
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TEJINDER SINGH @ LUCKY SINGH Vs. STATE OF DELHI
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May 10, 2018 |
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TEJPAL GAUTAM AND ORS Vs. CENTRAL PUBLIC WORKS DEPARTMENT AND ANR
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August 9, 2018 |
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TEJPAL SINGH Vs. SURINDER KUMAR DEWAN
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August 9, 2018 |
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TEK CHAND NARULA AND ORS Vs. N D M C AND ANR
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May 24, 2018 |
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TELECOM REGULATORY AUTHORITY OF INDIA Vs. KABIR SHANKAR BOSE
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November 20, 2018 |
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TELECOMMUNICATION CONSULTANTS INDIA LTD Vs. IDEB PROJECTS (P) LTD
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February 16, 2018 |
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TELECOMMUNICATIONS CONSULTANTS INDIA LTD Vs. NAVNEET BUILDERS LTD
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July 10, 2018 |
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TELEECARE NETWORK (INDIA) PVT LTD Vs. UNION OF INDIA AND ORS
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August 6, 2018 |
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TELEFONAKTIEBOLAGET LM ERICSSON(PUBL) Vs. MERCURY ELECTRONICS
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February 5, 2018 |
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TELEMART SHOPPING NETWORK PVT LTD Vs. TVC LIFE SCIENCES LTD AND ANR
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January 16, 2018 |
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TELEWORLD MOBILES PVT LTD Vs. COMMISSIONER OF TRADE &TAXES
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January 8, 2018 |
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TEN CREATIVE STUDIO PVT LTD & ORS Vs. NELSON PLANNING & DESIGN PVT LTD
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July 4, 2018 |
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TENDRIL FINANCIAL SERVICES PVT LTD & ORS Vs. NAMEDI LEASING & FINANCE LTD & ORS
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April 3, 2018 |
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TENZIN RABGA Vs. MINISTRY OF EXTERNAL AFFAIRS & ANR
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April 17, 2018 |
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TEXCO Vs. BATS APPARELS LTD & ANR
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March 12, 2018 |
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TEXMACO INFRASTRUCTURE & HOLDINGS LTD Vs. RAJESH KUMAR DUDANI
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February 13, 2018 |
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TEXMACO INFRASTRUCTURE AND HOLDING LIMITED Vs. STATE & ORS
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July 9, 2018 |
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TGV PROJECTS & INVESTMENTS PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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December 11, 2018 |
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THAI AIRWAYS INTERNATIONAL PUBLIC COMPANY Vs. GURVINDER SINGH
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February 13, 2018 |
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THE GOVERNING BODY RAISINA BENGALI SCHOOL SOCIETY Vs. ASHISH KUMAR HALDAR AND ANR
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January 19, 2018 |
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THE MANAGEMENT OF RUKAMANI DEVI JAIPURIA PUBLIC Vs. THE DIRECTORATE OF EDUCATION
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March 5, 2018 |
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THE MOTOR & GENERAL FINANCE L T D Vs. BRAVO HOTELS PVT.LTD
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January 17, 2018 |
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THE NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS
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January 31, 2018 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. M/S M. GULAB SINGH & SONS P. LTD.
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January 25, 2018 |
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THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS Vs. SHWETA PANDIT & ORS.
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May 21, 2018 |
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THE ORIENTAL INSURACE CO. LTD. Vs. M/S DEVANSH REAL ESTATE PVT. LTD.
|
January 19, 2018 |
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THE STATE BANK OF INDIA (EARLIER STATE BANK OF BIKANER AND JAIPUR) Vs. KAILASH CHAND GUPTA SON OF SHRI KANHIYA LAL GUPTA
|
January 17, 2018 |
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THE STATE OF MAHARASHTRA Vs. MR. SHRIRANG L. DEVARE
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February 7, 2018 |
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THE UNITED INDIA INSURANCE CO. LTD Vs. MAJA HEALTH CARE DIVISION
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March 12, 2018 |
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THE VIRTUAL EDUCATION TRUST Vs. KARNATAKA STATE OPEN UNIVERSITY, MYSORE
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October 10, 2018 |
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THEME ENGINEERING SERVICES PVT. LTD Vs. RAIL VIKAS NIGAM LTD
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April 9, 2018 |
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THREE-N-PRODUCTS PVT LTD Vs. KAIRALI EXPORTS AND ANR
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January 3, 2018 |
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TIGERS WORLDWIDE PVT LTD Vs. MAL CARGO PVT LTD
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July 17, 2018 |
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TIKA RAM SAINI Vs. ABHIPRA COMMODITY CONSULTANT PVT LTD
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July 24, 2018 |
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TILAK RAJ KAPOOR (SINCE DECEASED) SUBSTITUTED BY LEGAL REPRESENTATIVES Vs. NEELAM JAIN
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March 15, 2018 |
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TIMES PRESS PVT LTD Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL & ANR
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September 19, 2018 |
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TIMEX GROUP INDIA LIMITED & ANR Vs. MAHESH KUMAR & ORS
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July 16, 2018 |
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TINA GUPTA Vs. VISHAL GUPTA
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October 31, 2018 |
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TINA SHARMA (MINOR) THORUGH HER FATHER BHAGWATI PRASAD SHARMA Vs. UNION OF INDIA AND ORS
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July 31, 2018 |
|
TINKU @ RINKU @ VIJAY @ VICKY Vs. STATE
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September 6, 2018 |
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TINNA OVERSEAS LIMITED Vs. FOOD CORPORATION OF INDIA
|
February 21, 2018 |
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TIRATH GODAR CHETTRI Vs. UNION OF INDIA AND ORS
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March 7, 2018 |
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TK TRUST PUBLIC SCHOOL Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION
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January 12, 2018 |
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TODAY HOMES & INFRASTRUCTURE PVT LTD Vs. JDS APPARELS LTD & ANR
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October 16, 2018 |
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TODAY MERCHANDISE PRIVATE LIMITED & ANR. Vs. WWW.INDIATODAYS.COM & ORS
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March 5, 2018 |
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TOMMY HILFIGER LICENCING LLC Vs. IMPORTEXPORT & ORS
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September 10, 2018 |
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TOMORROW LAND TECHNOLOGIES EXPORTS LIMITED Vs. HUDCO & ANR
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August 28, 2018 |
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TOP SHOP Vs. NEW DELHI MUNICIPAL COUNCIL
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August 27, 2018 |
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TOPS SECURITY LIMITED AND OTHERS Vs. PUNJAB NATIONAL BANK (INTERNATIONAL) LIMITED AND OTHERS
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March 21, 2018 |
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TOPS SECURITY LTD Vs. CENTRAL BOARD OF TRUSTEES (CBT), EPF & ANR
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February 12, 2018 |
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TOPS SECURITY LTD Vs. RAGHUNANDAN CHOUDHARY
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April 23, 2018 |
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TORQUE BIKES (P) LTD Vs. HARSHA GUPTA
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July 6, 2018 |
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TOSIF AHMAD & ORS Vs. STATE (NCT OF DELHI) & ANR
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July 19, 2018 |
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TRADE FAIR AUTHORITY OF HARYANA AND ORS Vs. AJAY JAIN
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December 5, 2018 |
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TRADEWEL SPARES (I) PVT LTD Vs. SCL INFRATECH LIMITED
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October 9, 2018 |
|
TRANSPORT CORPORATION OF INDIA LTD Vs. RESERVE BANK OF INDIA & ANR
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May 2, 2018 |
|
TRANSPORT EMPLOYEES WELFARE ASSO Vs. UOI & ORS
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October 25, 2018 |
|
TRAVELLERS EXCHANGE CORPORATION LIMITED & ORS Vs. CELEBRITIES MANAGEMENT PRIVATE LIMITED
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April 25, 2018 |
|
TRIBHUWAN KIRTI BHARDWAJ Vs. UNION OF INDIA & ORS
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August 9, 2018 |
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TRIG DETECTIVE SECURITY PRIVATE LTD Vs. SHRIKANT UPADHAYAY
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February 27, 2018 |
|
TRIL ROADS PRIVATE LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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September 20, 2018 |
|
TRILOCHAN SINGH @ HAPPY Vs. STATE
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February 26, 2018 |
|
TRILOK KUMAR KAPUR & ORS Vs. ISH KAPUR & ORS
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October 15, 2018 |
|
TRIMAX IT AND INFRASTRUCTURE SERVICES LTD Vs. KALAKRITI INTERIORS
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April 9, 2018 |
|
TRIMAX IT INFRASTRUCTURE & SERVICES LTD. Vs. KALAKRITI INTERIORS
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February 7, 2018 |
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TRIPAT CHAUDHARY Vs. ARUNDHATI SAPRU MEHRA & ANR.
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October 26, 2018 |
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TRISTAR GLOBAL INFRASTRUCTURE PRIVATE LIMITED AND ORS Vs. PUNJAB NATIONAL BANK AND ANR
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February 9, 2018 |
|
TRITUS FOOD PVT. LTD. AND ORS. Vs. FOOD AND FERRO
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September 26, 2018 |
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TRIUNE ENERGY SERVICES PVT LTD Vs. INDIAN OIL PETRONAS PVT LTD
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May 28, 2018 |
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TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. NAHAR INDUSTRIAL ENTERPRISES
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July 9, 2018 |
|
TRIVENI GLASS LTD Vs. GAIL (INDIA) LTD
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May 21, 2018 |
|
TT LIMITED Vs. NORTH DELHI MUNICIPAL CORPORATION & ANR
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November 26, 2018 |
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TUFF DRILLING PVT LTD Vs. PUNJAB NATIONAL BANK & ORS
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November 28, 2018 |
|
TULSI RAM Vs. DELHI DEVELOPMENT AUTHORITY
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July 16, 2018 |
|
TULSI RAM Vs. C B I
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July 2, 2018 |
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TUPPERWARE INDIA PRIVATE LTD Vs. VEENA WALIA
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March 9, 2018 |
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TUPPERWARE INDIA PRIVATE LTD Vs. VEENA WALIA
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February 9, 2018 |
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TURNING POINT & ANR Vs. TURNING POINT INSTITUTE PRIVATE LTD
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August 2, 2018 |
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TUSHAR MITTAL Vs. UNION OF INDIA AND ANR
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January 29, 2018 |
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TV TODAY NETWORK LIMITED Vs. BRYS ADVERTISING PRIVATE LIMITED & ANR
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August 1, 2018 |
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U P PROJECT CORPORATION LIMITED & ANR Vs. MAA KRUPA ENTERPRISES
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June 1, 2018 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. MASTER SACHIN CHAUHAN (MINOR)
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July 9, 2018 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. SANTOSH KUMAR SINGH
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January 4, 2018 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. SHAKUNTLA DEVI & ORS
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April 18, 2018 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. VIBHOR FIALOK & ANR
|
August 14, 2018 |
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U.P. PROJECT CORPORATION LIMITED AND ANOTHER Vs. MAA KRUPA ENTERPRISES
|
June 1, 2018 |
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UDAIPUR CEMENT WORKS LTD Vs. UNION OF INDIA & ORS
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November 22, 2018 |
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UDAY ESTATE PVT LTD & ANR Vs. SCHINDLER INDIA PVT LTD
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May 9, 2018 |
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UDAY ESTATE PVT LTD &ANR Vs. SCHINDLER INDIA PVT LTD
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February 5, 2018 |
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UDAY ESTATES PVT LTD Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED (ARCIL)
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July 11, 2018 |
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UDDAM SINGH JAIN CHARITABLE TRUST & ORS Vs. ATMA RAM BUILDERS PVT LTD
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July 11, 2018 |
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ULTRATECH CEMENT LIMITED Vs. JAIPRAKASH ASSOCIATES LIMITED & ANR
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January 10, 2018 |
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UMA DEVI Vs. DELHI FRUIT & VEGETABLE CONSUMER CO-OP FEDERATION LTD & ORS
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October 8, 2018 |
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UMA DEVI Vs. UNION OF INDIA & ORS
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September 28, 2018 |
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UMA MEHRA Vs. UNION OF INDIA & ORS
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January 16, 2018 |
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UMA MITRA Vs. SHYAMA PRASAD VIDYALAYA MANAGING COMMITTEE AND ORS
|
May 1, 2018 |
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UMA SHANKAR & ANR Vs. ANAND PRAKASH
|
December 11, 2018 |
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UMARDIN Vs. EAST DELHI MUNICIPAL CORPORATION
|
August 10, 2018 |
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UMASHANKAR & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
August 20, 2018 |
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UMESH DUTT SHARMA Vs. UNION OF INDIA AND ORS
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February 20, 2018 |
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UMESH GARG Vs. UNION BANK OF INDIA
|
May 11, 2018 |
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UMESH GAUR (DECEASED) Vs. SHAMSHER RANA & ANR
|
February 16, 2018 |
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UMESH KUMAR & ORS Vs. DELHI STATE HEALTH COMMISSION AND ORS
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April 25, 2018 |
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UMESH PARKASH GHAI Vs. STATE
|
July 26, 2018 |
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UMESH PRASAD SINGH Vs. UNION OF INDIA & ORS
|
January 4, 2018 |
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UMESH VERMA Vs. GOVT OF NCT OF DELHI & ORS
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September 27, 2018 |
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UNDIS VATVEDT SINGH Vs. STATE
|
April 23, 2018 |
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UNILIN BEHEER B V Vs. BALAJI ACTION BUILDWELL
|
January 29, 2018 |
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UNION BANK OF INDIA Vs. RAJESH SAXENA & ORS
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March 1, 2018 |
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UNION BANK OF INDIA Vs. RAKESH KUMAR PURI
|
September 17, 2018 |
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UNION OF INDIA Vs. JAGDISH (DECEASED)
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September 24, 2018 |
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UNION OF INDIA Vs. VIJAY SINGH CHAUHAN & ORS
|
September 4, 2018 |
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UNION OF INDIA Vs. BHARAT BATTERY MANUFACTURING COMPANY PVT LTD & ANR
|
October 10, 2018 |
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UNION OF INDIA Vs. INDERJIT MEHTA CONSTRUCTION PVT LTD
|
May 10, 2018 |
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UNION OF INDIA Vs. HARKESH & ORS
|
June 1, 2018 |
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UNION OF INDIA Vs. R K JAIN
|
May 8, 2018 |
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UNION OF INDIA Vs. NETHERLANDS INDIA COMMUNICATIONS ENTERPRISES LTD
|
May 9, 2018 |
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UNION OF INDIA Vs. RK JAIN
|
May 29, 2018 |
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UNION OF INDIA Vs. AMEENA BANO & ANR
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January 4, 2018 |
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UNION OF INDIA Vs. ANAMIKA SUGAR MILLS & ANR
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January 8, 2018 |
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UNION OF INDIA Vs. PURAN SINGH & ORS
|
July 11, 2018 |
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UNION OF INDIA Vs. SATNAM SINGH
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January 12, 2018 |
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UNION OF INDIA Vs. TILAK RAJ SINGH
|
June 1, 2018 |
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UNION OF INDIA Vs. MAN SINGH
|
February 20, 2018 |
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UNION OF INDIA Vs. DELHI PAPER PRODUCTS PVT LTD
|
November 1, 2018 |
|
UNION OF INDIA Vs. RAMA PAPER MILLS LIMITED
|
April 4, 2018 |
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UNION OF INDIA Vs. NATIONAL PROJECT CONSTRUCTION CORP LTD
|
March 23, 2018 |
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UNION OF INDIA Vs. B.S. SANGWAN
|
January 18, 2018 |
|
UNION OF INDIA Vs. ASHOK KUMAR
|
April 10, 2018 |
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UNION OF INDIA Vs. JIA LALL KISHORI LALL PVT LTD
|
January 29, 2018 |
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UNION OF INDIA Vs. CITY PROMOTER & BUILDWELL PVT LTD
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February 23, 2018 |
|
UNION OF INDIA Vs. PANIPAT FOODS LTD
|
November 14, 2018 |
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UNION OF INDIA Vs. VODAFONE GROUP PLC UNITED KINGDOM & ANR
|
May 7, 2018 |
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UNION OF INDIA Vs. DIVYANSHU PATEL
|
November 27, 2018 |
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UNION OF INDIA Vs. RELIANCE INDUSTRIES LTD & ORS
|
December 18, 2018 |
|
UNION OF INDIA Vs. MANJIT SINGH BALI
|
August 6, 2018 |
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UNION OF INDIA Vs. RAMA PAPER MILLS LIMITED
|
August 6, 2018 |
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UNION OF INDIA Vs. ISHWAR DASS
|
August 17, 2018 |
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UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 12, 2018 |
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UNION OF INDIA Vs. AWALESH KUMAR SINGH
|
July 23, 2018 |
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UNION OF INDIA Vs. MANJIT SINGH BALI
|
February 26, 2018 |
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UNION OF INDIA Vs. KIRAN KANOJIA
|
November 29, 2018 |
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UNION OF INDIA Vs. VIJAY KUMAR AGARWAL & ANOTHER
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December 17, 2018 |
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UNION OF INDIA Vs. DEVENDER SINGH RANA & OTHER
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December 17, 2018 |
|
UNION OF INDIA Vs. PRITAM & ANOTHER
|
December 17, 2018 |
|
UNION OF INDIA Vs. KARTAR SINGH & ANR
|
December 17, 2018 |
|
UNION OF INDIA Vs. JCB INDIA LTD
|
November 22, 2018 |
|
UNION OF INDIA Vs. PRADEEP VINOD CONST., CO.
|
July 30, 2018 |
|
UNION OF INDIA & ANR Vs. DEV NARAYAN MISHRA
|
December 7, 2018 |
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UNION OF INDIA & ANR Vs. DEV RAJ GOEL
|
July 4, 2018 |
|
UNION OF INDIA & ANR Vs. KANHIYALAL KEWALRAMANI & ANR
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. H N AGGARWAL
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. TARLOK SINGH ANAND
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. BALDEV SINGH NARULA
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. ASHOK RAKSHIT
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. N K WIDHANI
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. SUDHA NATH & ANR
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. ARUN KUMAR NIGAM
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. JOG MOHAN CHHABRA
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. C L CHIKERSAL
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. SARABJIT SINGH PUREWAL
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. HARJINDER SINGH DUGGAL
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. JYOTI PARMANAND WADHWANI
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. GOVINDRAM @ KHIMU JARANI
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. WADHURAM KEWALRAMANI & ANR
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. JYOTI P KEWALRAMANI & ANR
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. WAZIR CHAND VASUDEVA & ANR
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. S P BATRA
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. G SINGH & ANR
|
July 4, 2018 |
|
UNION OF INDIA & ANR Vs. SATISH KUMAR MITTAL
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. JASWANT SINGH ANAND (SINCE DECEASED) THR LRS
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. RAJENDRA PRASAD SINGH
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. AMLEEK RATAN
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. CAPT VK CHHABRA
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July 4, 2018 |
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UNION OF INDIA & ANR Vs. GURVINDER SINGH NARULA
|
July 4, 2018 |
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UNION OF INDIA & ANR Vs. S K VERMA
|
March 9, 2018 |
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UNION OF INDIA & ANR Vs. CHAND KAUR & ANR
|
December 19, 2018 |
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UNION OF INDIA & ANR Vs. B C KAILAY
|
April 16, 2018 |
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UNION OF INDIA & ANR Vs. KISHAN CHAND SAINI (SINCE DECEASED) THROUGH LRS
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June 1, 2018 |
|
UNION OF INDIA & ANR Vs. AMAZON SELLER SERVICES PVT LTD
|
August 28, 2018 |
|
UNION OF INDIA & ANR Vs. SAMEER SACHDEVA
|
March 16, 2018 |
|
UNION OF INDIA & ANR Vs. RANGANATHAN ENTERPRISES
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October 8, 2018 |
|
UNION OF INDIA & ORS Vs. BASANT KUMAR
|
October 12, 2018 |
|
UNION OF INDIA & ORS Vs. ASHOK KUMAR AGGARWAL & ANR
|
May 24, 2018 |
|
UNION OF INDIA & ORS Vs. ARUN KUMAR GUPTA
|
April 6, 2018 |
|
UNION OF INDIA & ORS Vs. G C YADAV
|
October 23, 2018 |
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UNION OF INDIA & ORS Vs. GARG ASSOCIATES
|
April 23, 2018 |
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UNION OF INDIA & ORS Vs. JUGNU JAYANT
|
August 14, 2018 |
|
UNION OF INDIA & ORS Vs. KUNDAN
|
December 11, 2018 |
|
UNION OF INDIA & ORS Vs. RAJO
|
December 11, 2018 |
|
UNION OF INDIA & ORS Vs. P B SINGH
|
November 28, 2018 |
|
UNION OF INDIA &ANR Vs. PANKAJ KUMAR SINGH
|
January 11, 2018 |
|
UNION OF INDIA (SR DIVISIONAL ENGINEER-V, DRM OFFICE) Vs. SAMRAT CONSTRUCTION CO
|
October 25, 2018 |
|
UNION OF INDIA AND ANOTHER Vs. DINESH SINGH AND ANOTHER
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May 28, 2018 |
|
UNION OF INDIA AND ANR Vs. KARAN THAPAR AND ORS
|
August 9, 2018 |
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UNION OF INDIA AND ANR Vs. CHARAN SINGH
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February 26, 2018 |
|
UNION OF INDIA AND ORS Vs. SHEELA DEVI
|
August 16, 2018 |
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UNION OF INDIA AND ORS Vs. SHYAM KUMAR SAINI
|
March 15, 2018 |
|
UNION OF INDIA AND ORS Vs. SUNIL KUMAR
|
October 15, 2018 |
|
UNION OF INDIA AND ORS Vs. AMIT KUMAR
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October 11, 2018 |
|
UNION OF INDIA AND ORS Vs. PRAVEEN SWAMI
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September 11, 2018 |
|
UNION OF INDIA AND OTHERS Vs. FERTILISERS ASSOCIATION OF INDIA
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September 27, 2018 |
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UNION OF INDIA ANR Vs. RAVINDER KUMAR GUPTA & ORS
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December 19, 2018 |
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UNION OF INDIA THROUGH Vs. CHIEF ADMINISTRATIVE OFFICERS
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December 6, 2018 |
|
UNION OF INDIA THROUGH Vs. ITS SECRETARY
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October 9, 2018 |
|
UNION OF INDIA THROUGH: ITS SECRETARY Vs. INTERCITY CABLES PVT. LIMITED
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October 9, 2018 |
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UNIQUE ENGINEERS PVT LTD Vs. NITYA ELECROCONTROLS PVT LTD
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February 15, 2018 |
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UNISON AIRCONDITIONER & ANR Vs. CREONS ADVERTISING PVT LTD
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November 2, 2018 |
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UNIT RUN CANTEEN EMPLOYEES WELFARE ASSOCIATION (REGD) Vs. UNION OF INDIA & ORS
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April 17, 2018 |
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UNITECH LTDLIMITED Vs. MAHANAGAR TELEPHONE NIGAM LTD & ANR
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December 4, 2018 |
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UNITED CARPETS Vs. STATE
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April 2, 2018 |
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UNITED ELECTRICAL INDUSTRIES LTD Vs. EPPLETON ENGINEERS PVT LTD & ORS
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July 17, 2018 |
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UNITED ELECTRONICS & ANR Vs. COMPUAGE INFOCOM LTD & ANR
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May 11, 2018 |
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UNITED INDIA AIRWAYS LTD & ANR Vs. CHIEF ENFORCEMENT OFFICER
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April 5, 2018 |
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UNITED INDIA INS CO LTD Vs. ANKIT KUMAR & ORS
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July 4, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. LADU RAM & ORS
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August 7, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. MAHIMA SINGH
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February 9, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. MAJA HEALTH CARE DIVISION
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March 12, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. PAWAN SEHGAL & ORS
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April 16, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. SUNDER & ORS
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October 31, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. RISHABH & CO PVT LTD
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May 23, 2018 |
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May 29, 2018 |
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October 8, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. PAPPU DEO YADAV & ORS
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September 13, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. BRIJK KISHORE MISHRA
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July 11, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. DARSHANA & ORS
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July 6, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. CHOTEY LAL & ANR
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July 6, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. MANJU KANWAR & ORS
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January 11, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. GRACURE PHARMACEUTICALS LTD & ANR
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January 5, 2018 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SHRESTHA & ORS
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September 19, 2018 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. VIJAY SINGH (FATHER OF DECEASED) & ORS
|
August 1, 2018 |
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UNITED INDIA PERIODICALS PVT LTD Vs. CMYK PRINTECH LTD
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February 5, 2018 |
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UNITED NEWS OF INDIA Vs. STATE & ANR
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July 19, 2018 |
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UNITED NEWS OF INDIA (UNI) Vs. GOVT OF NCT OF DELHI AND ANR
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May 16, 2018 |
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UNITY INFRAPROJECT LTD Vs. AIM CONSTRUCTION CO
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May 4, 2018 |
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UNITY-TRIVENI-BCPL (JV) Vs. RAIL VIKAS NIGAM LTD
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August 30, 2018 |
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UNIVERSAL LAND AND FINANCE COMPANY Vs. PEARL DEVELOPERS PVT. LTD.
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May 2, 2018 |
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UNIVERSAL SOMPO GEN INS CO LTD Vs. RANU MOHAPTRA & ORS
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July 20, 2018 |
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UNIVERSAL SOMPO GEN INS CO LTD Vs. RAVINDER KUMAR
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April 16, 2018 |
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UNIVERSITY OF DELHI Vs. ADARSH RAJ SINGH & ANR
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August 24, 2018 |
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UNIVERSITY OF DELHI Vs. UNION OF INDIA & ORS
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October 29, 2018 |
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UNIVERSITY OF DELHI & ORS Vs. ADARSH RAJ SINGH & ANR
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August 28, 2018 |
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UNIWORLD GARDEN APARTMENT Vs. UNITECH REALTY PRIVATE LTD
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January 9, 2018 |
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UOI Vs. GAJRAJ SINGH & ORS
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November 13, 2018 |
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UOI AND ORS Vs. SH S P SINGH
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August 2, 2018 |
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December 11, 2018 |
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UPL LIMITED Vs. PRADEEP SHARMA
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February 21, 2018 |
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UPSRTC Vs. NIRMALA DEVI & ANR
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September 12, 2018 |
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UPSRTC & ORS Vs. SEEMA & ORS
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May 9, 2018 |
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URMIL MODI Vs. ANGEL COMMODITIES BROKING PVT LTD
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March 20, 2018 |
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July 13, 2018 |
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November 12, 2018 |
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May 9, 2018 |
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USHA BATRA Vs. OMBIR CREATION PRIVATE LIMITED & ORS
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October 1, 2018 |
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USHA JOHRI Vs. SYNDICATE BANK & ANR
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April 24, 2018 |
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USHA KESHARWANI Vs. PILOT INDUSTRIES LTD & ORS
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August 1, 2018 |
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March 22, 2018 |
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January 4, 2018 |
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January 30, 2018 |
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UTILITY POWERTECH LIMITED Vs. AMIT TRADERS
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May 15, 2018 |
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UTILITY POWERTECH LIMITED Vs. VIJAY BAHADUR THR LRS & ORS
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May 9, 2018 |
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January 10, 2018 |
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July 17, 2018 |
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May 23, 2018 |
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CORPORATION Vs. NEHA CHAUHAN & ORS
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September 19, 2018 |
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October 9, 2018 |
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April 17, 2018 |
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July 6, 2018 |
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August 31, 2018 |
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April 25, 2018 |
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January 29, 2018 |
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November 19, 2018 |
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October 16, 2018 |
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July 6, 2018 |
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January 18, 2018 |
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September 7, 2018 |
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April 6, 2018 |
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V2 RETAIL LTD Vs. S S ENTERPRISES
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October 26, 2018 |
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March 19, 2018 |
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VAAAN INFRA PVT LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
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January 5, 2018 |
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VAIBHAV AGGARWAL & ANR Vs. STATE & ANR
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August 2, 2018 |
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October 4, 2018 |
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March 8, 2018 |
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August 7, 2018 |
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April 20, 2018 |
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September 14, 2018 |
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July 3, 2018 |
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VANGUARD SECURITY AND FIRE SERVICES (P) LTD Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION & ANR
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April 25, 2018 |
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July 11, 2018 |
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VANSONS FOOTWEAR (P) LTD Vs. USP FASHION WEAVES PVT LTD
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January 19, 2018 |
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VARDHMAN CREATION Vs. YOGENDER PRASAD
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October 29, 2018 |
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VARIAN MEDICAL SYSTEMS INTERNATIONAL INDIA PVT LTD AND ANR Vs. UNION OF INDIA AND ORS
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January 15, 2018 |
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February 12, 2018 |
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October 31, 2018 |
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VARINDER PAL SINGH & ANR Vs. BPTP LTD
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May 28, 2018 |
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VARSHA GAUTHAM Vs. UNION OF INDIA AND ORS
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July 6, 2018 |
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VARSHA PANDEY Vs. STATE OF ( NCT ) DELHI
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October 3, 2018 |
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VARSHA RANI Vs. STATE THROUGH COMMISSIONER OF POLICE DELHI
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December 5, 2018 |
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VARSHA RANI GARG Vs. UNION OF INDIA & ANR
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March 12, 2018 |
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VARUN MAKKAR AND ANR Vs. REGISTRAR OF COMPANIES, NCT OF DELHI AND HARYANA AND ANR
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February 23, 2018 |
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VARUN PAHWA Vs. RENU CHAUDHARY
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August 20, 2018 |
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October 1, 2018 |
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VASCULAR THERAPEUTICS INDIA PVT LTD Vs. INDIA MEDRONIC PRIVATE LIMITED & ANR
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November 1, 2018 |
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VASDEV BROTHERS Vs. ESTATE OFFICER, ITDC LIMITED AND ANR
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October 8, 2018 |
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VASU DEV SHARMA Vs. NAINA GAUTAM
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November 27, 2018 |
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VASUDEV Vs. STATE
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January 27, 2018 |
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VASUMATI MAHAJAN AND ANR Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS
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April 13, 2018 |
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VATAN Vs. UNION OF INDIA AND ORS
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February 27, 2018 |
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VATYA RAINA Vs. JAWAHARLAL UNIVERSITY & ORS
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July 24, 2018 |
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VAVASI TELEGENCE PVT LTD Vs. SEHDEV YADAV
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October 5, 2018 |
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VAYAM TECHNOLOGIES LIMITED Vs. HEWLETT-PACKARD FINANCIAL SERVICES PRIVATE LIMITED
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March 8, 2018 |
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VAYAM TECHNOLOGIES LIMITED Vs. KALKI COMMUNICATION TECHNOLOGIES PRIVATE LIMITED
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May 4, 2018 |
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VAYAM TECHNOLOGIES LTD Vs. HEWLETT PACKARD FINACIAL SERVICES (INDIA) PVT LTD
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March 14, 2018 |
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VECTRA ADVANCED ENGINEERING PVT LTD & ANR Vs. UNION OF INDIA
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March 8, 2018 |
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VED MARWAH Vs. NEW DELHI MUNICIPAL COUNCIL (NDMC) AND ORS
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March 23, 2018 |
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VED PRAKASH Vs. D.T.C.
|
October 25, 2018 |
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VED PRAKASH ALIAS KALU Vs. STATE
|
October 16, 2018 |
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VED PRAKASH GARG TRADING AS PARUL FOOD PRODUCTS Vs. S GURUDEV INDUSTRIES
|
December 20, 2018 |
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VED PRAKASH MITHAL & SONS Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
July 10, 2018 |
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VED RAM @ BED RAM Vs. KAMLESH
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February 26, 2018 |
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VEDANTA LIMITED Vs. SHENZHEN SHANDONG NULCEAR POWER CONSTRUCTION COMPANY LIMITED
|
February 12, 2018 |
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VEDANTA LIMITED & ORS Vs. DIRECTORATE GENERAL OF FOREIGN TRADE & ORS
|
November 28, 2018 |
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VEDANTA LIMITED & ORS Vs. UNION OF INDIA & ORS
|
May 31, 2018 |
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VEDANTA LTD Vs. SHENZHEN SHANDONG NUCLEAR POWER CONSTRUCTION COMPANY LTD
|
August 30, 2018 |
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VEECON IMPEX INDIA & ORS Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD
|
August 1, 2018 |
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VEEKESY RUBBER INDUSTRIES PVT LTD Vs. DEEPAK GUPTA
|
February 12, 2018 |
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VEENA DEVI Vs. GOVT OF NCT OF DELHI & ORS
|
August 20, 2018 |
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VEENA DEVI KARNANI Vs. INCOME TAX OFFICER
|
September 14, 2018 |
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VEENA JAIN Vs. UNION OF INDIA & ORS
|
January 9, 2018 |
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VEENA JATAV Vs. STATE OF NCT OF DELHI AND ORS
|
August 29, 2018 |
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VEENA KHANNA Vs. INDIAN BANK
|
March 1, 2018 |
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VEENA RANI Vs. OM DUTT SHARMA AND ORS
|
December 12, 2018 |
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VEENA RANI & ANR Vs. VIDYA WATI @ VIDYA DEVI & ORS
|
May 4, 2018 |
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VEENA SHARMA Vs. RAMAN MONGA & ANR.
|
January 31, 2018 |
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VEENA SOLANKI & ANR Vs. KARUNA SINGH & ORS
|
July 18, 2018 |
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VEENA VERMA & ANR Vs. PARUL VERMA & ANR
|
August 1, 2018 |
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VEER WATI Vs. LAND ACQUISITION COLLECTOR & ANR
|
July 18, 2018 |
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VEER WATI Vs. THE LAND ACQUISITION COLLECTOR
|
February 6, 2018 |
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VEERA BUILDERS (REGD ) Vs. BISHEN DAYAL GOEL & ORS
|
January 9, 2018 |
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VEERARAGAVAN NANDAKUMAR Vs. STATE & ORS
|
December 7, 2018 |
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VEERU PARSHAD GUPTA Vs. JOGESHWARI DEVI
|
July 25, 2018 |
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VEGA AUTO ACCESSORIES (P) LTD Vs. S K JAIN BROS HELMET (I) PVT LTD
|
June 1, 2018 |
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VEGA AUTO ACCESSORIES (PVT) LTD Vs. REGISTRAR, CUSTOMS, EXCISE & SERVICE TAX APPELLATE
|
May 9, 2018 |
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VENKATESH Vs. UNION OF INDIA & ORS
|
December 13, 2018 |
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VENNA JAIN Vs. UNION OF INDIA & ORS
|
July 30, 2018 |
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VERSATILE COMMOTRADE PRIVATE LIMITED Vs. SH BALRAJ
|
July 16, 2018 |
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VERSATILE COMMOTRADE PRIVATE LIMITED Vs. RATTAN SINGH
|
July 16, 2018 |
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VERSATILE COMMOTRADE PVT LTD Vs. ANGAD DEVELOPERS PVT LTD
|
July 20, 2018 |
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VERSATILE COMMOTRADE PVT LTD Vs. ADHARSHILA COUNTRY HOMES PVT LTD
|
October 26, 2018 |
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VERSATILE COMMOTRDE PVT LTD Vs. SATPAL YADAV
|
December 13, 2018 |
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VIBHOR MARKETING (P) LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 9, 2018 |
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VICKY MALTHORA Vs. STATE & ANR
|
December 18, 2018 |
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VIDARBHA INDUSTRIES POWER LTD Vs. MINISTRY OF COAL, GOVT OF INDIA & ORS
|
March 7, 2018 |
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VIDEOCON TELECOMMUNICATIONS LIMITED Vs. IBM INDIA PRIVATE LIMITED
|
October 1, 2018 |
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VIDESH SANCHAR NIGAM LIMITED Vs. AXIS BANK LIMITED & ANR
|
May 23, 2018 |
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VIDIT JAIN Vs. INCOME TAX OFFICER
|
April 5, 2018 |
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VIDYA DEVI Vs. STATE (GOVT NCT OF DELHI)
|
September 24, 2018 |
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VIDYA SAGAR Vs. SUBHASH GUPTA
|
February 13, 2018 |
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VIDYA SAGAR Vs. SUBHASH GUPTA
|
December 4, 2018 |
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VIDYA SAGAR GARG Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
|
February 5, 2018 |
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VIJAI LAKSHMI SHARMA Vs. UNION OF INDIA
|
December 13, 2018 |
|
VIJAY Vs. STATE
|
September 18, 2018 |
|
VIJAY @ RINKU Vs. STATE
|
August 2, 2018 |
|
VIJAY @ VIJAY BAHADUR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
August 3, 2018 |
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VIJAY AHUJA Vs. STATE OF NCT OF DELHI & ANR
|
July 23, 2018 |
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VIJAY CHARLU Vs. UNION OF INDIA AND ORS
|
February 23, 2018 |
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VIJAY GUPTA Vs. KRISHAN BABBAR & ANR
|
May 29, 2018 |
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VIJAY GUPTA AND ANR Vs. UNION OF INDIA AND ORS
|
August 6, 2018 |
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VIJAY KRISHAN Vs. STATE TRADING CORPORATION & ORS
|
October 4, 2018 |
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VIJAY KUMAR Vs. DILIP KUMAR
|
September 26, 2018 |
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VIJAY KUMAR Vs. VARUN KHULLAR & ANR.
|
February 1, 2018 |
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VIJAY KUMAR Vs. RASHMI SKADEGAARD & ANR
|
February 21, 2018 |
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VIJAY KUMAR Vs. SEEMA GUPTA
|
May 1, 2018 |
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VIJAY KUMAR Vs. STATE (NCT OF DELHI) & ANR
|
August 2, 2018 |
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VIJAY KUMAR Vs. ANIL KUMAR GUPTA
|
December 5, 2018 |
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VIJAY KUMAR & ORS Vs. STATE (NCT OF DELHI ) & ANR
|
November 29, 2018 |
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VIJAY KUMAR AGARWAL Vs. STATE
|
February 27, 2018 |
|
VIJAY KUMAR BAJAJ Vs. R D NATH AND ORS
|
January 15, 2018 |
|
VIJAY KUMAR BHATIA Vs. SOM DATT ENTERPRISES LTD
|
December 6, 2018 |
|
VIJAY KUMAR GUPTA Vs. DIRECTOR (DISCIPLINE), INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA (ICAI) AND ANR
|
March 8, 2018 |
|
VIJAY KUMAR GUPTA & ORS Vs. STATE OF NCT OF DELHI & ORS
|
September 24, 2018 |
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VIJAY KUMAR GUPTA (SINCE DECEASED) THR LRS Vs. PROMILA BHAGAT
|
April 17, 2018 |
|
VIJAY KUMAR JHA & ORS Vs. SHAILENDER KUMAR JHA & ANR
|
July 31, 2018 |
|
VIJAY KUMAR PURI Vs. RAJINDER NATH PURI (SINCE DECEASED) THR LRS
|
October 4, 2018 |
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VIJAY KUMAR SHARMA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
February 1, 2018 |
|
VIJAY KUSHWAHA Vs. CHANCHAL
|
July 24, 2018 |
|
VIJAY MOHAN Vs. LT. GOVERNOR, NCT OF DELHI
|
February 15, 2018 |
|
VIJAY PAL Vs. NARCOTICS CONTROL BUREAU
|
March 14, 2018 |
|
VIJAY PAL @ SITTU Vs. STATE GOVT OF NCT OF DELHI
|
March 6, 2018 |
|
VIJAY PAL SINGH Vs. UNION OF INDIA AND ORS
|
February 12, 2018 |
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VIJAY PAL SINGH Vs. USMAN GANI ANSARI
|
January 3, 2018 |
|
VIJAY PATEL Vs. JUGAL KISHORE
|
July 19, 2018 |
|
VIJAY RANI Vs. MADAN LAL & ANR
|
April 10, 2018 |
|
VIJAY SHAH Vs. STATE (NCT OF DELHI)
|
December 18, 2018 |
|
VIJAY SHUKLA AND ANR Vs. UNION OF INDIA AND ORS
|
March 13, 2018 |
|
VIJAY SINGH RANA Vs. ICICI BANK LTD.
|
September 12, 2018 |
|
VIJAY@ NAIM DUTT Vs. STATE (GOVT OF NCT OF DELHI)
|
April 17, 2018 |
|
VIJAYA KUMAR ANUGANDULA Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD
|
November 14, 2018 |
|
VIJENDER Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ANR
|
February 12, 2018 |
|
VIJENDER @ SONU DONALD @ KAILASH & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 17, 2018 |
|
VIJENDER SINGH Vs. COMMISSIONER OF CUSTOMS (IMPORT & GENERAL)
|
December 4, 2018 |
|
VIJENDER SINGH Vs. UNION OF INDIA AND ORS
|
October 10, 2018 |
|
VIJENDER SINGH Vs. EAST DELHI MUNICIPAL CORPORATION
|
January 16, 2018 |
|
VIJENDER SOLANKI AND ORS Vs. UNION OF INDIA AND ORS
|
March 15, 2018 |
|
VIJENDRA SINGH JAFA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 16, 2018 |
|
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. TATA POWER COMPANY LTD
|
February 27, 2018 |
|
VIJYANT AGARWAL Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY (NSIC)
|
February 20, 2018 |
|
VIKAS Vs. STATE
|
February 19, 2018 |
|
VIKAS Vs. STATE NCT OF DELHI
|
July 2, 2018 |
|
VIKAS & ORS Vs. STATE
|
December 14, 2018 |
|
VIKAS & ORS Vs. EMPLOYEES STATE INSURANCE CORPORATION & ANR
|
April 20, 2018 |
|
VIKAS BAKSHI PRESIDENT BHRASHTACHAR VIRODHI SANGATHAN Vs. GOVT. OF NCT OF DELHI & ORS
|
October 25, 2018 |
|
VIKAS BHASKAR Vs. UNIVERSITY OF DELHI AND ANR
|
May 11, 2018 |
|
VIKAS CHANDEL Vs. UNION OF INDIA
|
February 2, 2018 |
|
VIKAS GOEL & ANR Vs. UNION OF INDIA & ANR
|
May 29, 2018 |
|
VIKAS KUMAR Vs. PURSHOTAM VERMA
|
April 18, 2018 |
|
VIKAS SHARMA Vs. MOTILAL NEHRU COLLEGE (EVENING) AND ANR.
|
April 3, 2018 |
|
VIKAS WADHWA Vs. PARDEEP KUMAR & ORS
|
December 19, 2018 |
|
VIKAS YADAV Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
September 14, 2018 |
|
VIKASH @ KRISHANA Vs. STATE
|
July 16, 2018 |
|
VIKRAM & ORS Vs. STATE (NCT OF DELHI) & ANR
|
July 26, 2018 |
|
VIKRAM KUMAR Vs. PARVESH GUPTA
|
December 12, 2018 |
|
VIKRAM SHARMA Vs. UNION OF INDIA
|
January 29, 2018 |
|
VIKRAM SINGH Vs. UNION OF INDIA
|
January 23, 2018 |
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VIKRAM SINGH Vs. UNION OF INDIA & ORS
|
May 23, 2018 |
|
VIKRAM SINGH Vs. CBI
|
March 12, 2018 |
|
VIKRANT Vs. STATE ( GOVT OF NCT OF DELHI)
|
August 9, 2018 |
|
VIL ROHTAK JIND HIGHWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
October 15, 2018 |
|
VILLAYATI RAM MITTAL PVT LTD & ORS Vs. INSTITUTE FOR SOCIALIST EDUCATION
|
May 29, 2018 |
|
VIMAL JAIN Vs. GOVT. OF NCT OF DELHI & ORS.
|
November 26, 2018 |
|
VIMAL KHANNA Vs. STATE (GOVT OF NCT DELHI)
|
October 1, 2018 |
|
VIMALA DHINGRA Vs. BHARAT PETROLEUM CORPORATION LTD
|
December 12, 2018 |
|
VIMLA GHOSH Vs. UNION OF INDIA & ANR
|
September 20, 2018 |
|
VIMMI PURI Vs. STATE
|
April 6, 2018 |
|
VINAY Vs. THE STATE (GOVT. OF NCT) OF DELHI
|
February 16, 2018 |
|
VINAY BHASIN Vs. UNION OF INDIA & ORS
|
August 10, 2018 |
|
VINAY HEAVY EQUIPMENTS & FOUNDATION PVT LTD Vs. ORIENTAL STRUCTURAL ENGINEERS PVT LTD & ANR
|
November 20, 2018 |
|
VINAY KAUSHIK Vs. UNION OF INDIA & ORS
|
April 11, 2018 |
|
VINAY KUMAR AGGARWAL Vs. RADHA RANI AGGARWAL
|
January 9, 2018 |
|
VINAY KUMAR GUPTA Vs. SUDAMA PRASAD GUPTA
|
April 23, 2018 |
|
VINAY KUMAR MEHTA Vs. STATE (NCT) OF DELHI AND ANR
|
September 6, 2018 |
|
VINAYAGA MARINE PETRO LTD Vs. UNION OF INDIA & ORS
|
December 21, 2018 |
|
VINAYAK PRIVATE ITI Vs. DIRECTORATE GENERAL OF TRAINING
|
May 28, 2018 |
|
VINEET HARIT Vs. UNION OF INDIA & ORS
|
September 13, 2018 |
|
VINEET KHOSLA Vs. VIKRAM BAKSHI & ORS
|
May 9, 2018 |
|
VINEET KUMAR AND ORS Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY AND ANR
|
March 13, 2018 |
|
VINEETA Vs. PRADEEP KUMAR & ORS (UNITED INDIA INSURANCE COMPANY LTD)
|
July 27, 2018 |
|
VINEETA SHARMA Vs. RAKESH SHARMA & ORS
|
May 15, 2018 |
|
VINI COSMETICS PVT LTD Vs. ABHAY ENTERPRISES & ORS
|
October 1, 2018 |
|
VINITA SHARMA Vs. GOVT OF NCT OF DELHI AND ORS
|
March 7, 2018 |
|
VINNY RAJPAL Vs. STATE & ANR
|
July 31, 2018 |
|
VINOD & ANR Vs. STATE (NCT OF DELHI)
|
July 24, 2018 |
|
VINOD @ BANTI Vs. STATE
|
January 15, 2018 |
|
VINOD BHANDKOLIYA Vs. UNION OF INDIA AND ORS
|
October 3, 2018 |
|
VINOD CHOPRA Vs. VASUDEV CHOPRA & ANR
|
October 30, 2018 |
|
VINOD GOEL Vs. MAHESH YADAV
|
May 23, 2018 |
|
VINOD GUPTA Vs. KAILASH AGGARWAL & ORS
|
December 3, 2018 |
|
VINOD KHATRI & ORS Vs. STATE ( NCT OF DELHI) & ORS
|
July 11, 2018 |
|
VINOD KUMAR Vs. BOHAT RAM
|
March 8, 2018 |
|
VINOD KUMAR Vs. KAY INTERNATIONAL LTD & ORS
|
May 14, 2018 |
|
VINOD KUMAR Vs. STATE OF NCT OF DELHI
|
May 28, 2018 |
|
VINOD KUMAR & ANIL KUMAR Vs. NCT OF DELHI
|
August 6, 2018 |
|
VINOD KUMAR & ANR Vs. AJAY KUMAR SINGHAL
|
April 19, 2018 |
|
VINOD KUMAR & ANR Vs. ASHA DEVI & ORS
|
April 13, 2018 |
|
VINOD KUMAR AND ORS Vs. UOI AND ORS
|
January 2, 2018 |
|
VINOD KUMAR GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 12, 2018 |
|
VINOD KUMAR SOOD Vs. BIPIN GUJRAL & ORS
|
October 1, 2018 |
|
VINOD MAHAJAN Vs. GAYATRI ENTERPRISES & ORS
|
May 23, 2018 |
|
VINOD MAHAJAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA ( SEBI) & ORS
|
September 4, 2018 |
|
VINOD MEHRA Vs. ARUN MEHRA
|
January 24, 2018 |
|
VINOD PRAKASH JOSHI Vs. NIRMALA DEVI
|
January 18, 2018 |
|
VINOD SAINI Vs. STATE (GOVT OF NCT OF DELHI)
|
November 30, 2018 |
|
VINOD SAINI Vs. BHARAT HEAVY ELECTRICALS LTD & ORS
|
May 18, 2018 |
|
VINOD SHARMA AND ANR Vs. MEDICAL COUNCIL OF INDIA AND ORS
|
May 24, 2018 |
|
VINOD SINGH YADAV Vs. M/S SECURITANS INDIA PVT LTD
|
February 28, 2018 |
|
VINOD SOREN Vs. STATE
|
July 11, 2018 |
|
VINOJ V V AND ORS Vs. UNION OF INDIA AND ANR
|
November 30, 2018 |
|
VINOY KUMAR Vs. UNION OF INDIA AND ORS
|
February 9, 2018 |
|
VIOR(INTERNATIONAL) LTD & ANR Vs. MAXYCON HEALTH CARE PRIVATE LIMITED & OTHERS
|
April 12, 2018 |
|
VIPIN Vs. STATE
|
December 21, 2018 |
|
VIPIN BANSAL SOLE PROPRIETOR OM PRAKASH FATEHCHAND & CO. Vs. EXQUISITE DECOR PVT. LTD
|
November 15, 2018 |
|
VIPIN BHARDWAJ Vs. ASHOK BHALLA
|
October 30, 2018 |
|
VIPIN KAUSHIK @ VICKY & ORS Vs. STATE NCT OF DELHI
|
July 5, 2018 |
|
VIPIN KUMAR SALUJA Vs. STATE
|
January 5, 2018 |
|
VIPIN MALIK Vs. ENPRO INDIA LIMITED
|
May 22, 2018 |
|
VIPIN SHARMA & ORS Vs. STATE
|
November 30, 2018 |
|
VIPPY SOLVEX PRODUCTS LTD Vs. STATE TRADING CORPORATION I LTD & ANR
|
April 6, 2018 |
|
VIPUL GUPTA Vs. STATE & ANR
|
January 23, 2018 |
|
VIPULA CHANDHOK & OTHERS Vs. KULBIR SINGH CHANDHOK & OTHERS
|
April 5, 2018 |
|
VIR BAHADUR Vs. FOOD CORPORATION OF INDIA & ANR
|
December 6, 2018 |
|
VIR CHAND MAINI & ANR Vs. RELIANCE CAPITAL LIMITED
|
February 28, 2018 |
|
VIR SANGHVI Vs. OUTLOOK MEDIA PRIVATE LIMITED & OTHERS
|
January 3, 2018 |
|
VIRAG TIWARI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-21 & OTHERS
|
March 12, 2018 |
|
VIRAG TIWARI & ANR Vs. STATE & ANR
|
July 13, 2018 |
|
VIRENDER Vs. STATE NCT OF DELHI
|
September 6, 2018 |
|
VIRENDER & ANR Vs. STATE
|
October 12, 2018 |
|
VIRENDER @ DHULLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 24, 2018 |
|
VIRENDER KHANNA & ASSOCIATES Vs. AIRPORT AUTHORITY OF INDIA
|
April 26, 2018 |
|
VIRENDER KUMAR Vs. MUKESH KUMAR & ORS
|
July 23, 2018 |
|
VIRENDER KUMAR Vs. EAST DELHI MUNICIPAL CORPORATION
|
August 10, 2018 |
|
VIRENDER KUMAR Vs. LT GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI & ORS
|
October 16, 2018 |
|
VIRENDER KUMAR & ORS Vs. MANAGING COMMITTEE OF VIDHYA BHARATI SCHOOL & ANR
|
May 9, 2018 |
|
VIRENDER KUMAR AWASTHI Vs. MAHENDER KUMAR
|
January 22, 2018 |
|
VIRENDER KUMAR KAPOOR Vs. STATE GOVT OF NCT OF DELHI
|
May 24, 2018 |
|
VIRENDER KUMAR SEHDEVA Vs. HEMA SEHGAL & ANR
|
May 2, 2018 |
|
VIRENDER KUMAR TREHAN & ORS. Vs. UNION OF INDIA & ORS.
|
March 21, 2018 |
|
VIRENDER PANDEY Vs. STATE (GOVT OF NCT OF DELHI)
|
July 26, 2018 |
|
VIRENDER SINGH Vs. STATE NCT OF DELHI
|
August 13, 2018 |
|
VIRENDER SINGH Vs. SOUTH DELHI MUNICIPAL CORPORATION (SDMC) AND ORS
|
August 29, 2018 |
|
VIRENDER SINGH & ORS Vs. UNION OF INDIA & ORS
|
January 31, 2018 |
|
VIRENDER SINGH KANWAR Vs. STATE OF NCT OF DELHI
|
May 24, 2018 |
|
VIRENDER SINGH LAKRA Vs. UNION OF INDIA AND ORS
|
April 6, 2018 |
|
VIRENDER VERMA Vs. NEERAJ BAJPAI & ORS
|
September 12, 2018 |
|
VIRENDRA JAIN Vs. ENFORCEMENT DIRECTORATE DELHI
|
January 25, 2018 |
|
VIRENDRA PRAKASH & ANR Vs. ISHAN EDUACTION RESEARCH SOCIETY
|
May 23, 2018 |
|
VIRESH MOHAN Vs. STATE (NCT) OF DELHI & ORS
|
August 7, 2018 |
|
VIRGO SOFTECH LTD Vs. NATIONAL INSTITUTE OF ELECTRONICS AND INFORMATION TECHNOLOGY
|
November 30, 2018 |
|
VIRGOTRA PROMOTORS & DEVELOPERS PVT LTD Vs. KAMAL PAHWA
|
April 20, 2018 |
|
VIRGOZ OILS & FATS PTE LTD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
|
December 5, 2018 |
|
VISHAL Vs. JOINT SEAT ALLOCATION AUTHORITY & ORS
|
July 23, 2018 |
|
VISHAL Vs. UNIVERSITY OF DELHI
|
February 7, 2018 |
|
VISHAL Vs. STATE
|
April 21, 2018 |
|
VISHAL ARORA & ORS Vs. STATE NCT OF DELHI & ANR
|
October 30, 2018 |
|
VISHAL CHAWLA Vs. STATE
|
October 3, 2018 |
|
VISHAL DHAR & ORS Vs. STATE (NCT OF DELHI ) & ORS
|
July 12, 2018 |
|
VISHAL GUPTA Vs. MOHAN LAL
|
March 12, 2018 |
|
VISHAL KAPUR Vs. YASHNA KAPUR & ANR
|
January 11, 2018 |
|
VISHAL SHARMA & ORS Vs. MUNICIPAL CORPORATION OF DELHI & ORS
|
July 12, 2018 |
|
VISHAL VASHISHT Vs. STATE
|
January 3, 2018 |
|
VISHAL YADAV Vs. STATE (GOVT OF NCT OF DELHI)
|
April 20, 2018 |
|
VISHAVDEEP SINGH DAHIYA AND ORS. Vs. REGISTRAR, DELHI HIGH COURT
|
December 21, 2018 |
|
VISHNU AGGARWAL Vs. JEEVAN RAM MANOJ KUMAR
|
May 16, 2018 |
|
VISHNU KUMAR Vs. STATE
|
October 31, 2018 |
|
VISHNU P DAS Vs. B K SINGH
|
August 8, 2018 |
|
VISTAR METAL INDUSTRIES PVT LTD Vs. PAISALO DIGITAL LTD
|
December 18, 2018 |
|
VIVEK @ VICKY & ANR Vs. STATE (NCT) OF DELHI
|
August 28, 2018 |
|
VIVEK CHANDRA PANDE Vs. UNION OF INDIA & ORS
|
March 1, 2018 |
|
VIVEK DHANI Vs. AIR INDIA LIMITED AND ORS
|
January 11, 2018 |
|
VIVEK KHANNA Vs. UNION OF INDIA AND ORS
|
March 23, 2018 |
|
VIVEK KUMAR @ VICKKY Vs. STATE , GNCT DELHI
|
July 10, 2018 |
|
VIVEK SHARMA Vs. CARGILL GLOBAL TRADING INDIA PVT LTD & ANR
|
December 7, 2018 |
|
VIVEKANAND BIHARI Vs. STATE
|
February 19, 2018 |
|
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES Vs. GOVT OF NCT AND ANR
|
October 29, 2018 |
|
VODAFONE MOBILE SERVICES LIMITED Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
October 31, 2018 |
|
VODAFONE MOBILE SERVICES LTD Vs. ASST COMMISSIONER OF INCOME TAX & ANR
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December 14, 2018 |
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VODAFONE MOBILE SERVICES LTD. Vs. ASST. COMMISSIONER OF INCOME
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January 4, 2018 |
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VOLTAS LTD Vs. VISHAL DUA & ANR
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November 27, 2018 |
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VORTEX FACILITIES MANAGEMENT PVT LTD Vs. VARINDERA CONSTRUCTIONS LTD
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December 6, 2018 |
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VRS FOODS LTD Vs. PREM CHAND
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August 30, 2018 |
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VVA DEVELOPERS PVT LTD & ORS Vs. IMPROVE VYAPAAR PVT LTD
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February 26, 2018 |
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VYNOVA WILHELMSHAVEN GMBH Vs. GENERAL OF ANTI-DUMPING AND ALLIED DUTIES, DEPARTMENT OF COMMERCE & ANR
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December 3, 2018 |
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WALMART INDIA PVT LTD Vs. CENTRAL VIGILANCE COMMISSION
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September 4, 2018 |
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WANDERLUST TRAVELS PVT LTD Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD
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April 6, 2018 |
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WASEEM Vs. STATE OF NCT OF DELHI
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May 3, 2018 |
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WASEEMA & ANR Vs. SAEEDAH HAQUE & ORS
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April 12, 2018 |
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WASIM Vs. STATE OF NCT DELHI
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May 24, 2018 |
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WATER MANAGEMENT INDIA PVT LTD & ANR Vs. SUMAN LATA SAXENA
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May 28, 2018 |
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WELCURE DRUGS & PHARMACEUTICALS LTD Vs. FRESENIUS KABI ONCOLOGY LIMITED
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March 7, 2018 |
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WELLDONE EXIM PVT LTD (FORMERLY KNOWN AS G D MANGALAM EXIM PVT LTD ) Vs. DIRECTORATE GENERAL OF FOREIGN TRADE & ANR
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April 12, 2018 |
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WELSPUN ENTERPRISES LTD Vs. NCC LTD
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November 20, 2018 |
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WIMPY INTERNATIONAL LIMITED & ANR Vs. KALVINDER SINGH SANDHU & ORS
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April 11, 2018 |
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WIMPY INTERNATIONAL LTD Vs. N F T CARRIERS PVT LTD
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October 9, 2018 |
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WINDSOR SPECIALTY RESINS PVT LTD Vs. HRUSHIKESH SHETHY
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December 14, 2018 |
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WISHWA MITTAR BAJAJ AND SONS Vs. SHIPRA ESTATE LTD AND JAIKISHAN ESTATES DEVELOPERS PRIVATE LIMITED
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December 14, 2018 |
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WO UDAY CHANDRA SHEKHAR Vs. UNION OF INDIA & ORS.
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November 1, 2018 |
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WOCKHARDT LIMITED Vs. MAHA AVTAR HEALTHCARE PVT. LTD
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March 21, 2018 |
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WORLD WRESTLING ENTERTAINMENT INC Vs. MOBISOFT TELESOLUTIONS PRIVATE LIMITED
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August 30, 2018 |
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WORLDS WINDOW INFRASTRUCTURE & LOGISTICS PVT LTD Vs. CENTRAL WAREHOUSING CORPORATION
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August 14, 2018 |
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WX Vs. STATE
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March 23, 2018 |
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X Vs. STATE
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January 10, 2018 |
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X (THROUGH HER MOTHER VIJENDERA) Vs. STATE & ANR
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October 26, 2018 |
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XACT STUDIO INTERNATIONAL Vs. LIWONA SP Z O O
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June 1, 2018 |
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XEROX CORPORATION Vs. SARITA AGARWAL & ANR
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July 2, 2018 |
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XEROX CORPORATION & ANR Vs. P K KHANSAHEB & ANR
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December 3, 2018 |
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XL ENERGY LIMITED Vs. MAHANGAR TELEPHONE NIGAM LIMITED
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July 20, 2018 |
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XL ENERGY LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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May 7, 2018 |
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XS INFOSOL PVT LTD Vs. GLS TECHNOLOGIES PVT LTD & ORS
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January 16, 2018 |
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XTRAA CLEANCITIES LTD Vs. UNION OF INDIA & ORS
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July 30, 2018 |
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XTREME PERFUMES AND PERSONAL CARE PVT LTD Vs. EMPLOYEE PROVIDENT FUND OREGANIZATION AND ORS
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October 23, 2018 |
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XYZ Vs. STATE & ORS
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December 19, 2018 |
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YAMAHA MOTOR INDIA PVT LTD Vs. AMIT JYOTI
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February 27, 2018 |
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YAMIN Vs. STATE
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July 26, 2018 |
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YASAH PAL GUPTA Vs. STATE & ANR.
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March 8, 2018 |
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YASH PAL Vs. STATE (NCT OF DELHI)
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November 28, 2018 |
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YASH PAL SINGH Vs. SANJAY AGGARWAL
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April 13, 2018 |
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YASH RAJPUT Vs. STATE (GOVT OF NCT OF DELHI)
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July 30, 2018 |
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YASHASWI AGGARWAL AND ANR Vs. RAKESH AGGARWAL AND ORS
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February 12, 2018 |
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YASHIKA KAPOOR @ NEHA KAPOOR Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
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July 26, 2018 |
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YASHPAL SACHDEVA& ANR Vs. SUNIL RELLI & ANR
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August 8, 2018 |
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YASHVIR SINGH Vs. STATE (DELHI)
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September 5, 2018 |
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YASHWANTH SHENOY Vs. UNION OF INDIA AND ANR
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April 18, 2018 |
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YASMEEN MANSUREE Vs. UNION OF INDIA AND ORS
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September 26, 2018 |
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YOGENDER KUMAR & ANR Vs. RAJENDER KUMAR & ORS
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September 12, 2018 |
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YOGENDER KUMAR @ BABLU Vs. STATE (NCT OF DELHI)
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August 17, 2018 |
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YOGENDRA MITTAL Vs. UNION OF INDIA & ANR
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March 19, 2018 |
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YOGESH Vs. STATE
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February 28, 2018 |
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YOGESH @ CHINTU Vs. STATE
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July 9, 2018 |
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YOGESH B CHAVAN Vs. BALLU KHAN & ANR
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May 8, 2018 |
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YOGESH BANSAL & ANR Vs. UNION OF INDIA AND ORS
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March 22, 2018 |
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YOGESH GUPTA Vs. STATE OF NCT OF DELHI
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August 17, 2018 |
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YOGESH KUMAR & ANR. Vs. BALJIT KAUR
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March 14, 2018 |
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YOGESH KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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October 1, 2018 |
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YOGESH KUMAR MALIK Vs. INDIAN OIL CORPORATION LIMITED & ANR
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April 17, 2018 |
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YOGESH MITTAL Vs. STATE OF NCT OF DELHI
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January 9, 2018 |
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YOGESH MITTAL Vs. ENFORCEMENT DIRECTORATE
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January 16, 2018 |
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YOGINDER SINGH & ANR Vs. SHANKAR YADAV & ORS
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October 16, 2018 |
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YOGINDER SINGH & ANR Vs. SUMIT GAHLOT & ORS
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May 28, 2018 |
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YOGITA CHAUHAN Vs. OFFICE DEPUTY DIRECTORATE OF EDUCATION NCT OF DELHI
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December 12, 2018 |
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YOGITA CHAUHAN Vs. DIRECTORATE OF EDUCATION, GNCTD
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February 21, 2018 |
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YONKER SKATES PVT LTD. Vs. BOTS AND ANOTHER
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January 15, 2018 |
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YOSHI & ORS Vs. ESIC & ORS
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March 23, 2018 |
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YOUNG FRIENDS & CO. & ORS. Vs. PURI INVESTMENTS
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November 14, 2018 |
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YOUNG MENS CHRISTIAN ASSOCIATION OF ERNAKULAM & ORS Vs. NATIONAL COUNCIL YMCAS OF INDIA
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July 19, 2018 |
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YOUTUBE LLC & ANR Vs. GEETA SHROFF
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May 17, 2018 |
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YUDHVIR SINGH & ORS Vs. STATE (NCT OF DELHI ) & ANR
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September 24, 2018 |
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YUSUF ALI Vs. STATE (GOVT OF NCT OF DELHI)
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July 24, 2018 |
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YUSUF KHAN Vs. STATE (NCT OF DELHI) & ANR
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July 16, 2018 |
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YVES SAINT LAURENT PARFUMS Vs. SMART COLLECTION & ORS
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July 25, 2018 |
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ZAHEER AHMED & ANR Vs. SALMA BEGUM & ORS
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July 4, 2018 |
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ZEENY JHELUMI Vs. INDERPREET SINGH JHELUMI
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November 12, 2018 |
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ZEMAN TECHNOGROUP Vs. UNION OF INDIA
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July 27, 2018 |
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ZENNER INTERNATIONAL GMBH &CO KG AND ANR Vs. ANAND ZENNER COMPANY PVT LTD
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January 23, 2018 |
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ZEST SYSTEMS PVT LTD Vs. CENTER FOR VOCATIONAL AND ENTREPRENEURSHIP STUDIES & ANR
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September 19, 2018 |
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ZIHWA FOODS PVT LTD Vs. G D FOODS MANUFACTURING (INDIA) PVT LTD
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January 9, 2018 |
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ZILE SINGH Vs. BHIM SINGH & ORS
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September 24, 2018 |
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ZILE SINGH Vs. FOOD CORPORATION OF INDIA & ORS
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March 15, 2018 |
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ZULFIKAR NASIR & ORS Vs. STATE OF UTTAR PRADESH & ORS
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October 31, 2018 |
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