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44, NOIDA INFRATECH Vs. SANWARIYA GAS LIMITED & ORS
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October 30, 2017 |
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A AND M DESIGN AND PRINT PRODUCTION Vs. UNION OF INDIA
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September 8, 2017 |
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A B GRAIN SPIRITS PVT LTD & ANR Vs. GOVT OF NCT OF DELHI AND ORS
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December 6, 2017 |
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A H WHEELER PVT LTD AND ORS Vs. BANK OF BARODA AND ORS
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August 3, 2017 |
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A J Vs. S P
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December 7, 2017 |
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A. KRISHNA REDDY Vs. CBI THR. DIRECTOR
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February 23, 2017 |
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A. MEENAKSHI CHANDELA A. Vs. STATE ELECTION COMMISSIONER AND ORS
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March 30, 2017 |
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A. RUPIN MANOHAR Vs. MOHD. ANSARI
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August 17, 2017 |
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A.K. TANDON Vs. CENTRAL BANK OF INDIA & ANR.
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November 6, 2017 |
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A.P. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (GENERAL)
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May 9, 2017 |
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A.P. VERMA & ORS. Vs. ENGINEERS INDIA LIMITED & ORS.
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March 17, 2017 |
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A.R. CONSTRUCTION Vs. C.C.C. INFRASYS PRIVATE LIMITED
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July 24, 2017 |
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A.S GAUR (SINCE DECEASED) THR HIS LEGAL HEIRS Vs. LAKSHMI DEVI & ANR
|
March 14, 2017 |
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AAKASH EDUCATIONAL SERVICES LTD. Vs. CHIRAG KOTHARI
|
August 24, 2017 |
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AAKASH EDUCATIONAL SERVICES PRIVATE LIMITED Vs. AKASH EDUCATIONAL AND CHARITABLE TRUST AND ORS
|
September 14, 2017 |
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AAKASH SHARMA Vs. STATE
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April 27, 2017 |
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AALOKE SURIE Vs. PRABHU RAM VERMA & ORS
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November 20, 2017 |
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AAM AKALI DAL Vs. DIRECTORATE OF GURUDWARA ELECTIONS AND ORS.
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February 3, 2017 |
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AARTI DRUGS LTD. Vs. DESIGNATED AUTHORITY, DIRECTOR GENERAL OF ANTI-DUMPING AND ALLIED DUTIES
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August 29, 2017 |
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AAS MOHAMMAD Vs. STATE
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March 30, 2017 |
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AAS MOHAMMED Vs. D T C
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December 21, 2017 |
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AASHA Vs. STATE GOVT OF NCT OF DELHI & ANR.
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November 24, 2017 |
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AAXIS NANO TECHNOLOGIES PVT LTD Vs. UNION OF INDIA AND ANR
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November 1, 2017 |
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AAXIS NANO TECHNOLOGIES PVT. LTD. Vs. SCAN MESSTECHNIK GMBH
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November 22, 2017 |
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ABB INDIA LTD. Vs. COMMISSIONER TRADE & TAXES
|
February 27, 2017 |
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ABBOTT HEALTHCARE PVT LTD Vs. RAJ KUMAR PRASAD & ORS
|
December 4, 2017 |
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ABC BEVERAGES PRIVATE LIMITED Vs. INDIAN RAILWAY CATERING & TOURISM CORPORATION (IRCTC) LTD.
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July 28, 2017 |
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ABCHAL TAXI STAND Vs. COMMISSIONER OF POLICE, DELHI AND ORS
|
October 17, 2017 |
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ABDUL HAMEED WARSI Vs. ABDUL QADAR
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July 5, 2017 |
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ABDUL KALAM Vs. STATE (NCT OF DELHI)
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January 16, 2017 |
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ABDUL KALAM Vs. STATE ( GOVT OF NCT OF DELHI)
|
August 9, 2017 |
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ABDUL WAHAB (DEAD) THR LRS & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
December 4, 2017 |
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ABHINANDAN Vs. UNION OF INDIA
|
July 19, 2017 |
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ABHINAV KUMAR, M/S. SONIA HOSPITAL PVT LTD Vs. ORIENTAL BANK OF COMMERCE
|
May 25, 2017 |
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ABHINAV SINHMAR Vs. THE CHAIRMAN, JOINT ADMISSION
|
October 30, 2017 |
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ABHISHEK VERMA Vs. C.B.I.
|
October 17, 2017 |
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ABID Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 29, 2017 |
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ABIGAIL LOUISA CLARK AND ANOTHER Vs. STATE NCT OF DELHI AND ANOTHER
|
May 29, 2017 |
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ABODH Vs. THE STATE (NCT OF DELHI)
|
March 20, 2017 |
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ACCOUNTANT OF INDIA Vs. ASHOK KUMAR
|
November 24, 2017 |
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ACHLA SABHARWAL Vs. NATIONAL FILM DEVELOPMENT CORP. ...
|
November 28, 2017 |
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ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS (REGD) Vs. DIRECTORATE OF EDUCATION
|
August 3, 2017 |
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ACTION CONSTRUCTION EQUIPMENT LTD Vs. NEELAM DEVI AND ORS (IFFCO TOKIO GENERAL INSURANCE CO LTD )
|
August 9, 2017 |
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ADESH ENTERPRISES LLP Vs. VINOD KUMAR GOSWAMI
|
March 16, 2017 |
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ADESH JAIN & ORS. Vs. TOP SINGH
|
May 2, 2017 |
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ADESH KUMAR GUPTA Vs. SHRI D.K. MISHRA AND ANOTHER
|
December 20, 2017 |
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ADIGEAR INTERNATIONAL & ANR Vs. SUBHASH AGGARWAL & ORS
|
December 5, 2017 |
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ADISHWAR KUMAR JAIN Vs. SARITA GUPTA
|
January 23, 2017 |
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ADITI GOEL Vs. ROHIT GOEL & ORS.
|
September 12, 2017 |
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ADITYA PRASAD DUBE & ORS Vs. STATE & ANR
|
December 18, 2017 |
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ADITYA PRASAD DUBE & ORS Vs. SHOBHA DUBE & ANR
|
November 14, 2017 |
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ADITYA SRIVASTAVA Vs. CENTRAL BOARD OF SECONDARY
|
January 23, 2017 |
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ADOBE PROPERTIES PRIVATE LIMITED Vs. AMP MOTORS PRIVATE LIMITED
|
January 16, 2017 |
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ADONIS LIMITED Vs. NAROTAM SAYAL
|
February 14, 2017 |
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ADRIYANA EVENTIDE Vs. DEE MARK HOTELS AND RESORTS
|
April 26, 2017 |
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ADVANCE MAGAZINE PUBLISHERS INC. Vs. BOMBAY RAYON FASHIONS LIMITED & ORS.
|
August 23, 2017 |
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ADWEL ADVERTISING SERVICE & ANR Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
December 1, 2017 |
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AERO CLUB OF INDIA Vs. UNION OF INDIA
|
July 4, 2017 |
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AEZ INFRATECH PVT LTD Vs. VIBHA GOEL & ANR.
|
August 23, 2017 |
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AFCONS INFRASTRUCTURE LIMITED Vs. IRCON INTERNATIONAL LIMITED
|
August 21, 2017 |
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AFCONS INFRASTRUCTURE LTD. Vs. RAIL VIKAS NIGAM LIMITED
|
May 29, 2017 |
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AFSANA BEGAM AND OTHERS Vs. MANJIT SINGH AND OTHERS
|
August 16, 2017 |
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AGNITY TECHNOLOGIES PVT LTD Vs. COMMISSIONER OF INCOME TAX-1
|
September 19, 2017 |
|
AHLUWALIA CONTRACT (INDIA) LIMITED Vs. THE UNION OF INDIA
|
October 17, 2017 |
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AHLUWALIA CONTRACTS (INDIA) LTD. Vs. THE UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY
|
May 8, 2017 |
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AHUJA BUILDERS Vs. DOONVALLEY TECHNOPOLIS PVT. LTD.
|
August 23, 2017 |
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AI-HIND PARTY & ANR Vs. REGISTRAR GENERAL AND CENSUS, COMMISSION OF INDIA & ORS
|
December 18, 2017 |
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AIA ENGINEERING LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD (BHEL) & ORS.
|
February 16, 2017 |
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AIMIL LTD. Vs. COMMISSIONER OF TRADE & TAXES
|
May 24, 2017 |
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AIR INDIA LTD Vs. CAPT SURESH KUMAR & ANR
|
December 18, 2017 |
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AIR INDIA LTD. Vs. COMMISSIONER OF SALES TAX
|
September 12, 2017 |
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AIR INDIA LTD. (EARLIER KNOWN AS INDIAN AIRLINES LTD.) Vs. M.S. JAYANTHI AND ORS.
|
October 13, 2017 |
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AIRPORTS AUTHORITY OF INDIA Vs. SIKKA ASSOCIATES
|
December 21, 2017 |
|
AIRPORTS AUTHORITY OF INDIA Vs. ARTEFACT PROJECTS LTD.
|
May 30, 2017 |
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AIRPORTS AUTHORITY OF INDIA Vs. UNION OF INDIA
|
July 25, 2017 |
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AJAB SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
November 29, 2017 |
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AJAB SINGH Vs. GOVT OF NCT OF DELHI & ORS.
|
December 4, 2017 |
|
AJAY Vs. STATE
|
June 1, 2017 |
|
AJAY @ MUNNA Vs. STATE
|
June 16, 2017 |
|
AJAY DHINGRA Vs. RAJ KUMAR RAJORA
|
February 17, 2017 |
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AJAY KHOSLA Vs. STATE
|
July 31, 2017 |
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AJAY KUMAR Vs. DEEPAK KUMAR
|
July 27, 2017 |
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AJAY KUMAR Vs. THE STATE AND ORS.
|
July 5, 2017 |
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AJAY PAL Vs. STATE
|
April 25, 2017 |
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AJAY SETHI Vs. STATE
|
August 30, 2017 |
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AJAY SINGH Vs. KAL AIRWAYS PRIVATE LIMITED
|
July 3, 2017 |
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AJIT KUMAR Vs. UNION OF INDIA AND ANR
|
December 15, 2017 |
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AJIT SINGH Vs. GOVT OF NCT OF DELHI AND ORS.
|
October 9, 2017 |
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AJIT SINGH AND ANOTHER Vs. GOVT OF NCT OF DELHI AND OTHERS
|
August 16, 2017 |
|
AK GAUTAM Vs. I.I.T.
|
August 28, 2017 |
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AKANKSHA SIROHI Vs. UNIVERSITY OF DELHI AND OTHERS
|
May 24, 2017 |
|
AKASH CHOPRA & ANR Vs. SUDARSHAN CHOPRA & ORS
|
November 15, 2017 |
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AKASH KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
December 8, 2017 |
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AKHAND RASHTRAWADI PARTY Vs. UNION OF INDIA AND ORS
|
November 24, 2017 |
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AKHANDJYOTI TRANSMISSION AND DEVELOPERS LIMITED Vs. ARAVALI INFRAPOWER LTD
|
August 16, 2017 |
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AKHILESH VERMA Vs. UNION OF INDIA
|
April 10, 2017 |
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AKRAM & ORS. Vs. STATE (GOVT NCT OF DELHI)
|
July 18, 2017 |
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AKS APPARELS Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
|
October 10, 2017 |
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AKSH VARDHAN Vs. KARUR VYSYA BANK LTD AND ANR
|
March 5, 2017 |
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AKSHAY KUMAR Vs. STATE
|
March 16, 2017 |
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AKSHAY KUMAR Vs. THE STATE GOVT OF NCT OF DELHI
|
November 13, 2017 |
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AKSHAY MEHTA & ORS Vs. USHA DUTTA & ORS
|
December 5, 2017 |
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AKSHAY MEHTA & ORS. Vs. SMT USHA DUTTA & ORS.
|
December 5, 2017 |
|
AKSHEY GUPTA Vs. THE COMMISSIONER OF CUSTOMS (GENERAL)
|
January 3, 2017 |
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ALCHEMIST FOOD LTD. Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
|
May 4, 2017 |
|
ALL INDIA CARROM FEDERATION Vs. UNION OF INDIA
|
May 29, 2017 |
|
ALL INDIA EQUALITY FORUM & OTHERS Vs. UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS
|
August 23, 2017 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. PRAHLAD RAUT
|
July 24, 2017 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. ASHIMA NEHRA WADHAWAN
|
December 11, 2017 |
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ALL INDIA RAILWAY EMPLOYEES CONFEDERATION Vs. CHAIRMAN, RAILWAY BOARD
|
March 10, 2017 |
|
ALL INDIA RAILWAY PROTECTION FORCE ASSOCIATION AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 21, 2017 |
|
ALL INDIA SHWETAMBER STHANAKWASI JAIN CONFERENCE (REGD.) Vs. ORIENTAL INSURANCE CO. LTD.
|
March 23, 2017 |
|
ALOK BANSAL AND OTHERS Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
September 20, 2017 |
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ALOK KUMAR SHARMA Vs. NATIONAL COUNCIL FOR COOPERATIVE TRAINING
|
March 20, 2017 |
|
ALSTOM T & D INDIA LTD (FORMERLY AREVA T&D INDIA LTD. Vs. M/S ARADHYA INFRA-TECH PVT. LTD.
|
December 7, 2017 |
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ALUPRO BUILDING SYSTEMS PVT LTD Vs. OZONE OVERSEAS PVT LTD.
|
February 28, 2017 |
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AMAL SHARMA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 26, 2017 |
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AMAN Vs. GOVT OF NCT OF DELHI AND ORS
|
November 29, 2017 |
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AMAN Vs. GOVT OF NCT OF DELHI & ORS
|
November 30, 2017 |
|
AMAN MANOCHA Vs. PREM SINGH & ORS
|
January 2, 2017 |
|
AMAR @ AMAR KUMAR SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. & ORS
|
January 4, 2017 |
|
AMAR NATH Vs. JEE RAM & ANR.
|
December 19, 2017 |
|
AMARJEET Vs. STATE
|
November 1, 2017 |
|
AMARJEET KAUR ETC. Vs. RAGHUBIR SINGH
|
August 24, 2017 |
|
AMARJIT SINGH Vs. RAJU & ORS
|
December 11, 2017 |
|
AMARJIT SINGH AND ANR. Vs. SURINDER SINGH ARORA AND ANR.
|
February 2, 2017 |
|
AMARRASS SOCIETY FOR PERFORMING ARTS Vs. COMMISSIONER OF EXCISE, ENTERTAINMENT AND LUXURY TAX & ANR
|
December 15, 2017 |
|
AMBA PRASAD JADAVJEE & CO. AND ANR Vs. RAJESH DHINGRA
|
August 17, 2017 |
|
AMBUJA CEMENTS LTD. Vs. COMMISSIONER, SERVICE TAX COMMISSIONERATE
|
May 8, 2017 |
|
AMEET LALCHAND SHAH Vs. RISHABH ENTERPRISES
|
April 17, 2017 |
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AMEETA MEHRA Vs. ADDITIONAL DIRECTOR OF INCOME TAX (INV)-UNIT
|
May 16, 2017 |
|
AMIT Vs. STATE OF NCT OF DELHI
|
October 12, 2017 |
|
AMIT Vs. BADLU RAM
|
August 10, 2017 |
|
AMIT Vs. BALKAR SINGH AND ORS.
|
January 3, 2017 |
|
AMIT @ LALU Vs. STATE
|
May 25, 2017 |
|
AMIT ARORA Vs. HIGH COURT OF DELHI
|
January 4, 2017 |
|
AMIT CHAUHAN Vs. STATE NCT OF DELHI
|
August 24, 2017 |
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AMIT CHHIKARA Vs. UNION OF INDIA AND ORS
|
December 6, 2017 |
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AMIT KISHORE JAIN Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ORS
|
September 8, 2017 |
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AMIT KUMAR Vs. SOUTH DELHI M C D GREEN PARK AND ORS
|
December 21, 2017 |
|
AMIT KUMAR Vs. GEETA SAGAR
|
July 28, 2017 |
|
AMIT KUMAR Vs. STATE (NCT OF DELHI)
|
July 31, 2017 |
|
AMIT KUMAR Vs. CHARU MAKIN
|
March 28, 2017 |
|
AMIT KUMAR Vs. STATE (NCT OF DELHI)
|
March 29, 2017 |
|
AMIT KUMAR GUPTA Vs. INDIAN OIL CORPORATION
|
January 30, 2017 |
|
AMIT SINGH KHOKHAR Vs. AMBEDKAR UNIVERSITY DELHI
|
January 20, 2017 |
|
AMIT@RAHUL Vs. STATE (THRU NCT OF DELHI)
|
April 26, 2017 |
|
AMITA GIRI Vs. LT. GOVERNOR & ANR
|
July 7, 2017 |
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AMITABH HOSKOTE Vs. ROHIT BHATIA AND OTHERS
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February 27, 2017 |
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AMITABH SINHA Vs. UNION OF INDIA AND ORS.
|
July 26, 2017 |
|
AMRESH BAJAJ Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
|
November 1, 2017 |
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AMRIK SINGH Vs. RAJPAL KAUR & ORS.
|
February 2, 2017 |
|
AMRISH AGARWAL TRADING AS MAHALAXMI PRODUCT Vs. VENUS HOME APPLIANCES PVT LTD
|
April 27, 2017 |
|
AMRIT LAL, ARKENDRA SINGH AND ANR. Vs. UOI AND ORS.
|
January 18, 2017 |
|
AMSA INDIA P. LTD. Vs. COMMISSIONER OF INCOME-TAX
|
March 9, 2017 |
|
ANALOG SYSTEMS AND ORS. Vs. GNCT OF DELHI AND ORS.
|
March 17, 2017 |
|
ANAND CHAUHAN Vs. DIRECTORATE OF ENFORCEMENT
|
April 10, 2017 |
|
ANAND KUMAR Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ANR
|
August 8, 2017 |
|
ANAND RAI Vs. UNION OF INDIA & ORS
|
December 18, 2017 |
|
ANAND RATHI SHARES AND STOCK BROKERS LTD. Vs. SHASHI PRABHA GUPTA
|
August 17, 2017 |
|
ANAND RAWAT Vs. LALIT SINGH NEGI
|
October 13, 2017 |
|
ANAND SINGH Vs. MAMATA SHAH
|
January 11, 2017 |
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ANANT RAJ LIMITED Vs. RAGHUNATH BUILDERS PVT. LTD.
|
October 16, 2017 |
|
ANEESH AHMAD Vs. RUHI
|
November 17, 2017 |
|
ANGEL BROKING LTD. Vs. SHARDA KAPUR
|
May 9, 2017 |
|
ANGURI DEVI AND ANR Vs. UNION OF INDIA AND ORS
|
August 8, 2017 |
|
ANIL Vs. STATE OF NCT OF DELHI
|
April 28, 2017 |
|
ANIL Vs. STATE
|
December 4, 2017 |
|
ANIL @ RAJESH Vs. STATE
|
November 25, 2017 |
|
ANIL BHASIN Vs. IMARTI DEVI
|
November 6, 2017 |
|
ANIL GUPTA Vs. JAWAHARLAL NEHRU UNIVERSITY, NEW DELHI AND ANR
|
December 8, 2017 |
|
ANIL KUMAR Vs. C.B.I
|
August 10, 2017 |
|
ANIL KUMAR Vs. STATE
|
March 9, 2017 |
|
ANIL KUMAR Vs. T.K. AHUJA
|
July 18, 2017 |
|
ANIL KUMAR Vs. STATE (GOVT OF NCT OF DELHI) & ORS.
|
November 28, 2017 |
|
ANIL KUMAR AHUJA Vs. UNION OF INDIA & ORS
|
December 19, 2017 |
|
ANIL KUMAR ANAND Vs. UNION OF INDIA
|
August 3, 2017 |
|
ANIL KUMAR ANAND Vs. SUNE PAL AND OTHERS
|
August 1, 2017 |
|
ANIL KUMAR ANAND Vs. UNION OF INDIA
|
September 5, 2017 |
|
ANIL KUMAR BHUTANI Vs. MANYA BHUTANI
|
September 12, 2017 |
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ANIL KUMAR BHUTANI Vs. MANYA BHUTANI
|
August 1, 2017 |
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ANIL KUMAR DHYANI Vs. UNION OF INDIA AND ORS.
|
August 18, 2017 |
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ANIL KUMAR RATHORE AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 7, 2017 |
|
ANIL KUMAR TYAGI Vs. CHIEF EXECUTIVE OFFICER
|
March 27, 2017 |
|
ANIL LAMBA AND ORS. Vs. GOVT. OF NCT AND ORS.
|
March 6, 2017 |
|
ANIL PURI AND ANR. Vs. STATE AND ANR.
|
February 13, 2017 |
|
ANIL SHARMA Vs. CHAUDHARY RAVINDER KUMAR
|
February 6, 2017 |
|
ANIL THAKKAR AND OTHERS Vs. SHALU KAPOOR
|
April 17, 2017 |
|
ANIRBAN BHATTACHARYA Vs. JAWAHARLAL NEHRU UNIVERSITY THR ITS REGISTRAR
|
October 12, 2017 |
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ANIRUDH KUMAR PANDEY Vs. MANAGEMENT OF MODERN PUBLIC SCHOOL & ORS.
|
November 30, 2017 |
|
ANISH ARYA Vs. STATE
|
May 22, 2017 |
|
ANITA BHANDARI & ANR Vs. MADHU MONGA & ORS
|
December 8, 2017 |
|
ANITA JAIN AND ANR Vs. GOVT OF NCT OF DELHI AND ORS
|
December 1, 2017 |
|
ANITA SHARMA Vs. SHIV KUMAR SHARMA & ORS
|
November 28, 2017 |
|
ANJALI BANSAL AND ANR. Vs. INDRA RANI
|
April 18, 2017 |
|
ANJALI SETH Vs. CENTRAL INFORMATION COMMISSION AND ORS
|
August 10, 2017 |
|
ANJAN KUMAR MANDAL Vs. UNION OF INDIA & ORS.
|
November 28, 2017 |
|
ANJANA GABA Vs. DIRECTOR OF EDUCATION DELHI & ORS
|
December 1, 2017 |
|
ANKIT MEHROTRA Vs. STATE (GOVT OF NCT OF DELHI) AND ANR
|
August 18, 2017 |
|
ANKIT SHARMA Vs. STATE
|
September 18, 2017 |
|
ANKUR Vs. DIRECTORATE OF EDUCATION AND ORS
|
December 13, 2017 |
|
ANKUR MUTREJA Vs. GNCTD
|
January 10, 2017 |
|
ANOOP KUMAR JOSHI Vs. THE STATE OF DELHI
|
January 12, 2017 |
|
ANOOP LOHIA & ANR. Vs. STATE GOVT. OF NCT OF DELHI & ANR.
|
May 31, 2017 |
|
ANOOP SINGH Vs. STATE
|
May 12, 2017 |
|
ANSHU SHARMA Vs. DIRECTOR OF EDUCATION
|
January 30, 2017 |
|
ANSHUL SHARMA AND ORS Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED AND ORS
|
November 30, 2017 |
|
ANTEX PHARMA PVT LTD Vs. PURECA LABORATORIES (P) LTD & ORS
|
December 19, 2017 |
|
ANUJ CHAWLA Vs. COMMISSIONER OF INCOME TAX, NEW DELHI
|
April 11, 2017 |
|
ANUJ KUMAR SINGH Vs. YOGENDRA PRASAD SINGH
|
August 2, 2017 |
|
ANUJ MALHOTRA Vs. SANJAY MALHOTRA
|
May 23, 2017 |
|
ANUP KANT SAHAY Vs. STATE
|
February 27, 2017 |
|
ANUPAM AGGARWAL Vs. SUDESH AND ORS.
|
March 1, 2017 |
|
ANURADHA SA INVESTMENTS LIC Vs. PARSVNATH DEVELOPERS LIMITED
|
April 20, 2017 |
|
ANURADHA SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
|
July 12, 2017 |
|
ANURAG PANDEY Vs. STATE
|
December 5, 2017 |
|
ANURAG SOOD Vs. STATE (NCT OF DELHI)
|
January 16, 2017 |
|
AON SERVICES INDIA PRIVATE LIMITED Vs. STATE
|
January 25, 2017 |
|
APARICI CERAMICA Vs. COMMISSIONER OF TRADE & TAXES, DELHI AND ORS.
|
October 26, 2017 |
|
APEEJAY SCHOOL Vs. GOVT OF NCT OF DELHI
|
April 25, 2017 |
|
APEEJAY SCHOOL & ANR. Vs. GNCT OF DELHI & ORS.
|
November 10, 2017 |
|
APHRO ECOMMERCE SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
|
August 25, 2017 |
|
APL APOLLO TUBES LTD Vs. SURYA ROSHNI LIMITED
|
January 3, 2017 |
|
APOLLO TYRES LTD. Vs. PIONEER TRADING CORPORATION
|
August 17, 2017 |
|
APRAJITA KUMARI Vs. JOINT DIRECTOR
|
September 12, 2017 |
|
APSANA GLOBAL SUGANDHI PVT LTD & ORS Vs. UNION OF INDIA & ORS
|
July 14, 2017 |
|
AQUA DESIGNS INDIA PRIVATE LIMITED Vs. UNION OF INDIA, MINISTRY OF POWER AND ANOTHER
|
July 24, 2017 |
|
ARANYA HOSPITALITY MANAGEMENT SERVICES PVT. LTD. Vs. K.M. DHOUNDIYAL
|
March 21, 2017 |
|
ARCHANA Vs. HIMANSHU BAHL
|
February 1, 2017 |
|
ARDEE INFRASTRUCTURE PVT. LTD Vs. MS. ANURADHA BHATIA
|
January 6, 2017 |
|
AREEBA HASAN & ORS Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS
|
July 6, 2017 |
|
ARENA MOBILE PVT LTD Vs. MICROSOFT CORPORATION (INDIA) PVT LTD AND ORS
|
August 9, 2017 |
|
ARIF Vs. STATE (GOVT. OF NCT OF DELHI)
|
August 25, 2017 |
|
ARIF Vs. STATE
|
February 2, 2017 |
|
ARISE INDIA LIMITED Vs. COMMISSIONER OF TRADE & TAXES, DELHI AND ORS.
|
October 26, 2017 |
|
ARJUN Vs. STATE (NCT OF DELHI)
|
January 27, 2017 |
|
ARJUN @ CHANGA Vs. THE STATE (NCT OF DELHI)
|
February 15, 2017 |
|
ARJUN DAS Vs. INCOME
|
August 22, 2017 |
|
ARJUN SINGH GUPTA (DECEASED) AND ANR Vs. AJAY KUMAR GUPTA AND ANR
|
February 28, 2017 |
|
ARMY GROUP INSURANCE FUND Vs. UNION OF INDIA
|
May 3, 2017 |
|
ARN INFRASTRUCTURE INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
April 25, 2017 |
|
ARPIT BHARGAVA AND ORS. Vs. GNCT OF DELHI AND ORS.
|
May 8, 2017 |
|
ARPIT SINGHMAR Vs. THE VICE CHANCELLOR UNIVERSITY OF DELHI AND ORS.
|
August 2, 2017 |
|
ARSH GOEL Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR.
|
February 16, 2017 |
|
ARSHAD Vs. STATE
|
September 26, 2017 |
|
ARUN JAIN Vs. THE COMMISSIONER, VALUE ADDED TAX
|
October 26, 2017 |
|
ARUN JAITLEY Vs. ARVIND KEJRIWAL
|
December 12, 2017 |
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ARUN KUMAR Vs. STATE OF NCT OF DELHI
|
October 30, 2017 |
|
ARUN KUMAR Vs. UNION OF INDIA
|
January 4, 2017 |
|
ARUN KUMAR Vs. YOGENDER SINGH PANWAR @ SONU
|
January 18, 2017 |
|
ARUN KUMAR DHAKA Vs. MANAGING COMMITTEE, RATTAN DEVI ARYA GIRLS SENIOR SEC . SCHOOL AND ORS.
|
February 10, 2017 |
|
ARUN KUMAR MISHRA Vs. STATE
|
September 26, 2017 |
|
ARUN KUMAR MISHRA Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 4, 2017 |
|
ARUN LATA Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
|
February 6, 2017 |
|
ARUN SAHANI Vs. STATE
|
May 31, 2017 |
|
ARUN SHARMA Vs. BALJINDER KAUR
|
August 9, 2017 |
|
ARUN SHARMA Vs. INDIAN OIL CORPORATION
|
April 21, 2017 |
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ARUNKUMAR SHRIVASTAVA Vs. M/S T.C.COMMUNICATIONS PVT.LTD.
|
February 17, 2017 |
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ARVIND GUPTA & ORS Vs. GOVT OF NCT & ORS
|
November 17, 2017 |
|
ARVIND KUMAR MINHAS Vs. NEERAJ KUMAR
|
April 12, 2017 |
|
ASAD MUEED Vs. BANK OF INDIA
|
October 25, 2017 |
|
ASERGIS TELECOM SERVICES PVT. LTD. Vs. UNION OF INDIA
|
May 11, 2017 |
|
ASHA & ORS Vs. KAPOOR SINGH & ORS
|
November 27, 2017 |
|
ASHA DEVI Vs. SATPAL SAINI & ANR
|
November 29, 2017 |
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ASHA RANI AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ANR.
|
July 19, 2017 |
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ASHA RANI JINDAL Vs. STATE BANK OF INDIA
|
July 19, 2017 |
|
ASHA SAWHNEY AND ORS. Vs. KAMINI GUPTA & ORS.
|
July 17, 2017 |
|
ASHA SETHI Vs. UNION OF INDIA
|
August 2, 2017 |
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ASHA WAZIR Vs. APEX APARTMENT PVT. LTD AND OTHERS
|
September 26, 2017 |
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ASHAPURA MINECHEM LTD. Vs. UNION OF INDIA
|
November 1, 2017 |
|
ASHISH BHARTI Vs. MEETA SACHDEV
|
January 27, 2017 |
|
ASHISH DUTTA(SOLE PROPRIETOR OF M/S SRISTI COMMUNICATIONS Vs. M/S ADEL LANDMARKS LIMITED
|
August 8, 2017 |
|
ASHMEEN Vs. DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT AND ANR
|
December 15, 2017 |
|
ASHOK Vs. STATE (GNCT OF DELHI)
|
June 1, 2017 |
|
ASHOK AHSWAL Vs. STATE OF DELHI
|
October 23, 2017 |
|
ASHOK ALAGH Vs. NEELAM ALAGH & ORS
|
March 1, 2017 |
|
ASHOK ANAND Vs. SLUM & JJ (NOW KNOWN AS DUSIB)
|
July 13, 2017 |
|
ASHOK BAJAJ Vs. GOVERNMENT OF NCT OF DELHI
|
May 8, 2017 |
|
ASHOK BIND Vs. STATE (GOVT. OF NCT OF DELHI)
|
June 20, 2017 |
|
ASHOK DIWAN AND ANR. Vs. SUBHASH DIWAN AND ORS.
|
October 11, 2017 |
|
ASHOK K CHAUHAN & ORS. Vs. FORMOSA PLASTICS CORPORATION, USA
|
February 22, 2017 |
|
ASHOK KUMAR Vs. RAKESH KUMAR AND ANR.
|
September 22, 2017 |
|
ASHOK KUMAR Vs. HINDUSTAN VEGETABLE OIL CO.
|
July 27, 2017 |
|
ASHOK KUMAR Vs. KARTAR SINGH
|
July 11, 2017 |
|
ASHOK KUMAR Vs. STATE
|
December 19, 2017 |
|
ASHOK KUMAR Vs. STATE AND ORS.
|
August 18, 2017 |
|
ASHOK KUMAR & ANR. Vs. RAM AVTAR GUPTA
|
July 12, 2017 |
|
ASHOK KUMAR AND ANR. Vs. UNION OF INDIA AND ORS.
|
April 10, 2017 |
|
ASHOK KUMAR SHARMA & ANR Vs. STATE AND ORS
|
December 20, 2017 |
|
ASHOK KUMAR SINGH Vs. UNIVERSITY OF DELHI & ORS.
|
August 18, 2017 |
|
ASHOK KUMAR SINGH Vs. UNIVERSITY OF DELHI AND ORS.
|
February 16, 2017 |
|
ASHOK PASWAN Vs. STATE
|
May 15, 2017 |
|
ASHOK SINGH OF CISF Vs. UNION OF INDIA & ANR.
|
March 10, 2017 |
|
ASHOK SIRPAUL Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 3, 2017 |
|
ASHOK TYAGI Vs. UNION OF INDIA & ORS.
|
February 3, 2017 |
|
ASHOKA BUILDCON LIMITED AND ANR. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
|
March 6, 2017 |
|
ASHUTOSH Vs. ARUN JAITLEY
|
August 28, 2017 |
|
ASHUTOSH KUMAR Vs. JAWAHARLAL NEHRU UNIVERSITY
|
October 12, 2017 |
|
ASHUTOSH VERMA Vs. THE STATE (NCT OF DELHI) AND ANR.
|
July 24, 2017 |
|
ASHWANI Vs. UNION OF INDIA AND ORS.
|
November 29, 2017 |
|
ASHWANI KUMAR Vs. GOVERNMENT OF NCT OF DELHI
|
July 31, 2017 |
|
ASHWANI RAJ Vs. SHIV MANDIR DHARAMSHALA RAJPUTANA GOMAIL KSHATRIYA PRABNDHAK COMMITTEE (REGD.) AND ORS.
|
August 21, 2017 |
|
ASHWANI SHARMA Vs. KANTA SHARMA & ORS.
|
January 24, 2017 |
|
ASHWINI KUMAR VERMA Vs. A.K. TANDON & ORS
|
October 26, 2017 |
|
ASIF BASHIRUDDIN SHAIKH Vs. STATE OF NCT OF DELHI
|
May 17, 2017 |
|
ASIYA JAMIL Vs. CANARA BANK
|
July 17, 2017 |
|
ASSOCIATION FOR DEMOCRATIC REFORMS AND ANR. Vs. UNION OF INDIA AND ORS.
|
October 9, 2017 |
|
ASSOTECH LTD. Vs. MANMOHAN SINGH BHALLA & ANR
|
February 9, 2017 |
|
ASWATHI A NAIR Vs. JAWAHARLAL NEHRU UNIVERSITY
|
October 12, 2017 |
|
ATC TELECOM INFRASTRUCTURE Vs. RELIANCE COMMUNICATIONS LIMITED & ANR.
|
December 6, 2017 |
|
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. RELIANCE COMMUNICATIONS LIMITED
|
May 12, 2017 |
|
ATIKUR RAHAMAN Vs. UNION OF INDIA AND ANOTHER
|
March 21, 2017 |
|
ATLANTA LIMITED Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMTIED AND ORS
|
August 1, 2017 |
|
ATMA RAM PROPERTIES PVT. LTD. Vs. UNION OF INDIA
|
October 23, 2017 |
|
ATNA ENGINEERING PRIVATE LIMITED Vs. STATE
|
May 30, 2017 |
|
ATS INFRASTRUCTURE LIMITED Vs. PLATONIC MARKETING AND ORS.
|
December 12, 2017 |
|
ATTAR SINGH & ANR. Vs. BHUPINDER SINGH AND ANR.
|
July 10, 2017 |
|
ATTAR SINGH & ANR. Vs. UOI & ORS.
|
July 13, 2017 |
|
ATTRO DEVI & ORS Vs. LAND ACQUISITION COLLECTOR & ORS
|
December 20, 2017 |
|
ATUL DIKSHIT Vs. C.B.I.
|
January 23, 2017 |
|
ATUL JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 16, 2017 |
|
ATUL KUMAR Vs. STATE
|
October 27, 2017 |
|
ATUL SINGHAL Vs. JAGDISH SINGH
|
August 10, 2017 |
|
AUTHORITY OF INDIA Vs. SHRI SURESH KUMAR
|
June 20, 2017 |
|
AVADH KAUSHIK Vs. GOVT OF NCT OF DELHI & ANR
|
December 12, 2017 |
|
AVALON BUSINESS ASSOCIATES Vs. PR. COMMISSIONER OF INCOME TAX-14
|
October 25, 2017 |
|
AVDHESH Vs. STATE
|
October 10, 2017 |
|
AVENUE ASIA ADVISORS PVT. LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 18, 2017 |
|
AVINASH @ JANU Vs. LT. GOVERNOR OF DELHI
|
September 27, 2017 |
|
AVINASH CHANDRA ARORA Vs. ANITA ARORA
|
March 21, 2017 |
|
AVINASH KUMAR AND ORS. Vs. STATE
|
December 14, 2017 |
|
AVINASH SHARMA Vs. V.K. KATHURIA
|
March 14, 2017 |
|
AVINASH SHARMA Vs. RAGHUNDAN BHAKRI (NOW DECEASED)THROUGH HIS LRS. AND ORS.
|
May 15, 2017 |
|
AVTEC LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
|
May 30, 2017 |
|
AYESHA KHATOON Vs. STATE (GOVT. OF NCT OF DELHI)
|
August 2, 2017 |
|
AYUSHI SETHI AND OTHERS Vs. DELHI UNIVERSITY AND ANOTHER
|
August 25, 2017 |
|
AZAD @ ANAND SINGH & ORS Vs. GOVERNMENT OF NCT OF DELHI & ORS.
|
November 2, 2017 |
|
AZAD SINGH ALIAS TOONDA Vs. STATE
|
February 20, 2017 |
|
B P SINHA Vs. UNION OF INDIA & ANR
|
November 24, 2017 |
|
B S E S RAJDHANI POWER LTD Vs. PRECISION PIPES ANF PROFILES CO
|
August 8, 2017 |
|
B. BRAUN MEDICAL (INDIA) PVT. LTD. Vs. STATE (NCT OF DELHI) AND ANR.
|
January 16, 2017 |
|
B. DIWAKER Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
|
March 17, 2017 |
|
B. MANGLA Vs. THE DIRECTOR OF EDUCATION AND OTHERS
|
May 16, 2017 |
|
B.B. DASH Vs. CENTRAL INFORMATION COMMISSION & ANR.
|
January 24, 2017 |
|
B.GHOSE & COMPANY PRIVATE LIMITED Vs. CONTAINER CORPORATION OF INDIA
|
July 10, 2017 |
|
B.L.S. INTERNATIONAL SERVICES LTD. Vs. MINISTRY OF EXTERNAL AFFAIRS, GOVERNMENT OF INDIA & ANR
|
January 3, 2017 |
|
B.P. SINGH Vs. MCD
|
September 25, 2017 |
|
B4 SECURITY PVT. LIMITED Vs. UNION OF INDIA
|
August 3, 2017 |
|
BABITA PUNIYA Vs. THE DISTRICT & SESSION JUDGE
|
July 18, 2017 |
|
BABLI AND ORS Vs. SABBIR AND ORS
|
August 8, 2017 |
|
BABLOO CHAUHAN @ DABLOO Vs. STATE GOVT. OF NCT OF DELHI
|
November 30, 2017 |
|
BABLU Vs. STATE
|
June 7, 2017 |
|
BABU Vs. STATE OF DELHI
|
May 30, 2017 |
|
BABU RAM Vs. U.O.I & ORS.
|
June 5, 2017 |
|
BABU RAM THAPA Vs. FOOD CORPORATION OF INDIA
|
February 17, 2017 |
|
BABUL Vs. STATE (NCT OF DELHI)
|
September 25, 2017 |
|
BABY KOTIL (IN MAC APPEAL 97 OF 2011) Vs. CHARAN SINGH AND ORS.
|
October 10, 2017 |
|
BACHAN SINGH KUMAR Vs. STATE & ORS
|
May 5, 2017 |
|
BADAL Vs. STATE NCT OF DELHI
|
May 16, 2017 |
|
BADRI PRASAD (DECEASED) Vs. VEER CHAND & ORS.
|
May 25, 2017 |
|
BADRUDDIN Vs. STATE NCT OF DELHI
|
February 23, 2017 |
|
BADSHAH Vs. STATE
|
June 20, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOHD EKRAAM & ORS
|
November 15, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. TARUN JAIN & ORS
|
November 27, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SMT. NIRMALA DEVI AND ORS.
|
July 20, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAROJ AND ORS.
|
August 3, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NISHA AND ANR.
|
September 7, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KAMLESH AND ORS.
|
November 1, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KIRAN KUMARI & ORS
|
December 1, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. BALJINDER KAUR @ BALJIT KAUR & ORS
|
December 5, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. YOGENDER AWASTHI @ YOGENDER
|
July 12, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. POOJA
|
November 2, 2017 |
|
BAJAJ RESOURCES LIMITED AND ANR. Vs. GOYAL HERBALS PRIVATE LIMITED AND ORS.
|
November 24, 2017 |
|
BAKSHISH SINGH Vs. STATE OF NCT OF DELHI AND ORS.
|
April 10, 2017 |
|
BAL KISHAN Vs. GOVT OF NCT OF DELHI AND ORS
|
August 16, 2017 |
|
BAL KISHAN Vs. UNION OF INDIA
|
March 28, 2017 |
|
BALAJI ENTERPRISES Vs. UNION OF INDIA & ORS.
|
October 11, 2017 |
|
BALARAJ JADHAV Vs. UNION OF INDIA
|
October 12, 2017 |
|
BALDEV RAJ Vs. THE MANAGEMENT OF DTC
|
October 12, 2017 |
|
BALDEV SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
December 12, 2017 |
|
BALESHWAR DAYAL SHARMA Vs. BIMLA GUPTA & ORS
|
November 6, 2017 |
|
BALESHWAR SHARMA Vs. NAGESHWAR PANDEY
|
January 13, 2017 |
|
BALJEET SINGH & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
December 12, 2017 |
|
BALMER LAWRIE & COMPANY LTD Vs. SARASWATHI CHEMICALS PROPRIETORS SARASWATHI LEATHER CHEMICALS (P) LTD.
|
March 17, 2017 |
|
BALRAJ Vs. GOVT. OF NCT OF DELHI AND ORS.
|
December 4, 2017 |
|
BALRAJ @ LADI Vs. STATE
|
November 14, 2017 |
|
BALRAM Vs. STATE NCT OF DELHI
|
October 27, 2017 |
|
BALWAN SINGH Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
February 7, 2017 |
|
BALWAN SINGH Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
April 17, 2017 |
|
BALWANTI DEVI AND ORS Vs. LAND ACQUISITION COLLECTOR & ANR
|
December 20, 2017 |
|
BANAS SANDS TTC JV Vs. PKSS INFRASTRUCTURE PVT. LTD.
|
April 13, 2017 |
|
BANK OF BARODA Vs. BHARGAVA COMMERCIAL (P) LIMITED & ORS
|
November 16, 2017 |
|
BANSAL PLYWOOD Vs. STATE (NCT OF DELHI)
|
September 4, 2017 |
|
BANSI Vs. UNION OF INDIA
|
May 12, 2017 |
|
BAR COUNCIL OF DELHI Vs. CENTRAL INFORMATION COMMISSION AND ANR.
|
February 14, 2017 |
|
BATTI Vs. GOVT OF NCT OF DELHI & ORS
|
November 30, 2017 |
|
BATTI Vs. GOVT OF NCT OF DELHI & ORS
|
December 5, 2017 |
|
BATUK PRASAD JAITLY Vs. RAJESH CHUGH
|
March 3, 2017 |
|
BAYER CORPORATION Vs. UNION OF INDIA
|
March 8, 2017 |
|
BCI OPTICAL DISC LTD. Vs. M/S SPINKS INDIA
|
July 17, 2017 |
|
BDR BUILDERS AND DEVELOPERS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 26, 2017 |
|
BECHTEL INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 25, 2017 |
|
BEE GEE ENTERPRISES Vs. PUSHPINDER SINGH
|
March 15, 2017 |
|
BEENA DEVI AND ORS Vs. HDFC ERGO GEN INS CO LTD AND ORS
|
August 21, 2017 |
|
BEHARI LAL LAL CHAND Vs. DEEPAK RAJ NARULA
|
February 22, 2017 |
|
BENARA BEARINGS & PISTONS LTD Vs. MAHLE ENGINE COMPONENTS INDIA PVT LTD
|
March 1, 2017 |
|
BERNARD INGNIEURE ZT GMBH Vs. IRCON INTERNATIONAL LTD. & ANR.
|
May 26, 2017 |
|
BESCO LIMITED (WAGON DIVISION) Vs. UNION OF INDIA
|
May 2, 2017 |
|
BESTIME TRADING CO PRIVATE LIMITED Vs. ALCHMIST LIMITED
|
December 21, 2017 |
|
BHAGAT SINGH Vs. UNION OF INDIA
|
February 16, 2017 |
|
BHAGAT SINGH Vs. STATE OF NCT OF DELHI
|
September 18, 2017 |
|
BHAGRATI Vs. GOVT OF NCT OF DELHI & ORS
|
December 4, 2017 |
|
BHAGRATI Vs. GOVT OF NCT OF DELHI AND ORS
|
November 29, 2017 |
|
BHAGWAN Vs. STATE
|
February 13, 2017 |
|
BHAGWAN DASS KHANNA JEWELLERS PVT LTD & ORS. Vs. M/S BHAGWAN DAS KHANNA JEWELLERS
|
March 8, 2017 |
|
BHAGWAT SINGH Vs. UNION OF INDIA & ORS
|
December 11, 2017 |
|
BHAGWATI DEVI & ORS. Vs. SANJEEV KUMAR & ORS.
|
November 9, 2017 |
|
BHAI SARABJIT SABHARWAL @ DR SABI SABHARWAL Vs. BHAI BALBIR SINGH & ORS
|
December 5, 2017 |
|
BHAJINDER SINGH Vs. HARDEV SINGH & ORS.
|
February 17, 2017 |
|
BHARAT BARARIA Vs. PRIYANKA BARARIA
|
May 17, 2017 |
|
BHARAT BHUSHAN GOEL Vs. PUNJAB NATIONAL BANK
|
July 17, 2017 |
|
BHARAT BHUSHAN GOEL Vs. P.N.B. & ORS.
|
May 15, 2017 |
|
BHARAT BHUSHAN SHARMA Vs. MOHINDER BAL (DECEASED) THROUGH LRS
|
May 15, 2017 |
|
BHARAT BROADBAND NETWORK LIMITED Vs. UNITED TELECOMS LIMITED
|
November 22, 2017 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. GARG BUILDERS
|
March 10, 2017 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. AARTI STEEL LTD. (STEEL & POWER)
|
March 15, 2017 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. ELECTRICITY GENERATION INCORPORATION & ORS.
|
September 19, 2017 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. ELECTRICITY GENERATION INCORPORATION
|
October 17, 2017 |
|
BHARAT HEAVY ELECTRICALS LIMITED (BHEL) Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
March 29, 2017 |
|
BHARAT HOTELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ADJUDICATION)
|
November 29, 2017 |
|
BHARAT SANCHAR NIGAM LTD. Vs. UNION OF INDIA
|
May 25, 2017 |
|
BHARTI AXA GEN INS CO LTD Vs. FAREEDA & ORS
|
December 7, 2017 |
|
BHARTI AXA GEN INS CO LTD Vs. ANURADHA & ORS
|
November 7, 2017 |
|
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. GYAN CHAND AND OTHERS
|
February 20, 2017 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. BANO BEGUM AND OTHER
|
July 24, 2017 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. MAMTA DEVI AND OTHERS
|
August 3, 2017 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. PARESHWARI
|
July 4, 2017 |
|
BHASIN TOBACCOS LTD. & ORS. Vs. GAMBRO NEXIM(INDIA) MEDICAL LTD. & ORS.
|
November 28, 2017 |
|
BHAVNESH KUMAR KANWAR & ORS Vs. RAVE SCANS PVT LTD & ORS
|
December 21, 2017 |
|
BHAVYA KIRAN ARYA Vs. UNION OF INDIA AND ANR
|
November 28, 2017 |
|
BHIKU RAM JAIN Vs. ANIS AHMED RUSHDIE
|
February 8, 2017 |
|
BHIM SHANKAR THAKUR Vs. DELHI UNIVERSITY
|
March 27, 2017 |
|
BHOOP SINGH Vs. STATE & ANR
|
December 4, 2017 |
|
BHUKNI DEVI & ORS Vs. UNION OF INDIA
|
December 12, 2017 |
|
BHUPINDER JIT SINGH Vs. SONU KUMAR
|
October 12, 2017 |
|
BHUSHAN STEEL & STRIPS LTD Vs. TYO TRADING ENTERPRISES & ORS
|
December 20, 2017 |
|
BIGTREE ENTERTAINMENT PVT LTD Vs. BRAIN SEED SPORTAINMENT PVT LTD & ANR.
|
December 13, 2017 |
|
BIJAY MADAN THR POWER OF ATTORNEY SONAL MADAN Vs. PUNJAB NATIONAL BANK
|
January 17, 2017 |
|
BIJENDER Vs. STATE (NCT OF DELHI)
|
May 15, 2017 |
|
BIJENDER KUMAR Vs. FINANCIAL COMMISSIONER AND ORS
|
December 15, 2017 |
|
BIJENDER SHARMA Vs. ANIL SABHARWAL
|
September 14, 2017 |
|
BIKRAMJIT AHLUWALIA Vs. AVNIJA AHLUWALIA (MINOR) THR NEXT FRIEND
|
February 14, 2017 |
|
BIMLA Vs. STATE & ORS
|
May 16, 2017 |
|
BIMLA DEVI Vs. NISSAR AHMED
|
January 24, 2017 |
|
BIMLA DEVI Vs. STATE & ANR.
|
November 23, 2017 |
|
BIMLA UNIYAL & ANR Vs. HARDEEP SINGH & ORS
|
November 24, 2017 |
|
BINDLAS DUPLUX LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) DELHI-3
|
May 17, 2017 |
|
BIR SINGH Vs. STATE OF NCT OF DELHI
|
September 18, 2017 |
|
BIRENDER Vs. ORIENTAL INSURANCE CO LTD
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August 11, 2017 |
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BIRENDER SINGH YADAV Vs. CBI
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December 5, 2017 |
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BIRJESH AND ORS Vs. ANIL AND ORS (NATIONAL INSURANCE CO LTD)
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August 21, 2017 |
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BIRJU KUMAR PASWAN Vs. STATE
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November 25, 2017 |
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BISHAMBER Vs. SUDHIR YADAV
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July 25, 2017 |
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BISHWANATH INDUSTRIES LTD. Vs. DIRECTOR GENERAL, FOREIGN TRADE AND ANR.
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February 28, 2017 |
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BLS INTERNATIONAL SERVICES LTD. Vs. UNION OF INDIA AND ANR.
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October 26, 2017 |
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BOMAN R IRANI Vs. RASHID AHMAD MIRZA
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April 17, 2017 |
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BOSTON SCIENTIFIC INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 24, 2017 |
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BOUGAINVILLEA MULTIPLEX & ENTERTAINMENT CENTER PVT. LTD. Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED
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January 17, 2017 |
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BRAHMAPUTRA CRACKER AND POLYMER LIMITED Vs. RVR PROJECTS PRIVATE LIMITED
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March 30, 2017 |
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BRAHMOS AEROSPACE PVT LTD. Vs. FIIT JEE LIMITED & ANR.
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February 17, 2017 |
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BRAJESH PATHAK Vs. CENTRAL BUREAU OF INVESTIGATION
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April 11, 2017 |
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BRIDGE AND ROOF COMPANY (INDIA) LTD. EXECUTIVES ASSOCIATION Vs. UNION OF INDIA AND ORS
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January 2, 2017 |
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BRIGHT ENTERPRISES PRIVATE LTD & ANR. Vs. MJ BIZCRAFT LLP & ANR
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January 4, 2017 |
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BRIJ KISHORE SRIVASTAVA AND ORS Vs. STATE OF NCT OF DELHI
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November 29, 2017 |
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BRIJ MOHAN & ANR. Vs. RAM KISHAN & ORS.
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August 18, 2017 |
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BRIJ NANDAN GUPTA Vs. GEETA
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July 20, 2017 |
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BRIJ PAL Vs. STATE
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February 8, 2017 |
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BRIJESH BAVARVA Vs. STATE OF NCT OF DELHI & ANR.
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March 17, 2017 |
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BRIJESH KUMAR VERMA Vs. AURANGJEB AND ORS.
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December 20, 2017 |
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BRITANNIA INDUSTRIES LTD Vs. ITC LIMITED
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March 10, 2017 |
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BSA COLLEGE OF ENGG. AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
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May 1, 2017 |
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BSES RAJDHANI POWER LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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November 8, 2017 |
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BULBUL Vs. STATE
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December 18, 2017 |
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BURBERRY LIMITED & ANR. Vs. 99 LABELS.COM & ORS.
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July 10, 2017 |
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C J INTERNATIONAL HOTELS LTD & ORS Vs. N D M C & ORS
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December 8, 2017 |
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C&C CONSTRUCTIONS LTD. Vs. IL&FS TRUST COMPANY LIMITED & ORS
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January 23, 2017 |
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C.C. ENGINEERS PRIVATE LIMITED AND ANR. Vs. UNION OF INDIA AND ORS.
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August 11, 2017 |
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C.E. CONSTRUCTION LTD. Vs. INTERTOLL ICS CECONS O&M COMPANY (P) LTD. & ORS.
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January 4, 2017 |
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C.J. INTERNATIONAL HOTELS LTD. Vs. ASSTT. COMMR. OF SERVICE TAX, DELHI
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August 17, 2017 |
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C.J. INTERNATIONAL HOTELS LTD. Vs. N.D.M.C.
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September 8, 2017 |
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C.L. KHANNA (RETD) Vs. UNION OF INDIA & ORS.
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May 18, 2017 |
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C.S. NANDA Vs. DVB & ANR.
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November 13, 2017 |
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CABLE NEWS NETWORK, INC. Vs. MR. ANSHU JAIN AND ANR.
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November 16, 2017 |
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CALCUTTA Vs. CWHEC
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February 14, 2017 |
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CALCUTTA HALDIA PORT ROAD COMPANY LTD. Vs. M/S CWHEC-HCIL(JV)
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February 20, 2017 |
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CALCUTTA HALDIA PORT ROAD COMPANY LTD. Vs. M/S. ARSS INFRASTRUCTURE PROJECTS LTD.
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February 28, 2017 |
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CAMBRIDGE SENIOR SECONDARY SCHOOL & ANR Vs. ISLAM UDDIN & ORS
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December 21, 2017 |
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CANARA BANK Vs. LUTHRA INDUSTRIES AND ORS.
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May 4, 2017 |
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CANARA BANK Vs. UNION OF INDIA
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April 28, 2017 |
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CANBANK FINANCIAL SERVICES LTD Vs. GEETANJALI MOTORS LTD & ORS
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December 15, 2017 |
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CANYON FINANCIAL SERVICES LTD. Vs. INCOME TAX OFFICER
|
July 10, 2017 |
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CAPACITE INFRAPOJECTS LIMITED Vs. RAMPRASTHA PROMOTERS & DEVELOPERS LIMITED
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November 30, 2017 |
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CAPITAL LAND BUILDER PVT. LTD. Vs. STATE (GOVT. OF NCT, DELHI AND OTHERS)
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January 10, 2017 |
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CAPT. SURESH KUMAR Vs. UNION OF INDIA
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March 22, 2017 |
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CAPTAIN BHUPINDER KUMAR SURI Vs. NARESH KUMAR SURI
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February 15, 2017 |
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CARLSBERG BREWERIES A/S Vs. SOM DISTILLERIES AND BREWERIES LIMITED
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May 2, 2017 |
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CBZ CHEMICALS LTD. Vs. KEE PHARMA LTD.
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September 15, 2017 |
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CCE Vs. M/S SHAKTI ZARDA FACTORY (INDIA) PVT. LTD.
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January 17, 2017 |
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CDR S.P.PURI (DEAD) BY LRS. Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
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January 31, 2017 |
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CEASEFIRE INDUSTRIES LTD. Vs. STATE
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May 1, 2017 |
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CENTRAL BANK OF INDIA Vs. SUMAN CHADHA AND OTHERS
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July 18, 2017 |
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CENTRAL BANK RETIREES GRIEVANCES CELL "KASHT-HARAN" Vs. UNION OF INDIA AND ANR.
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January 10, 2017 |
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CENTRAL BOARD OF SECONDARY EDUCATION (CBSE) Vs. SAMARTH MITTAL
|
February 3, 2017 |
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CENTRAL BUREAU OF INVESTIGATION Vs. RAVI DUTT PATHAK
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December 8, 2017 |
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CENTRAL BUREAU OF INVESTIGATION Vs. NCT OF DELHI
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May 4, 2017 |
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CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE Vs. DR. MERAJUL HAQUE AND ANOTHER
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December 20, 2017 |
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CENTRAL INDUSTRIAL SECURITY FORCE Vs. SURINDRA BHYAKTA
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January 4, 2017 |
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CENTRAL SECRETARIAT CLUB Vs. GEETAM SINGH
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November 2, 2017 |
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CENTURY METAL RECYCLING PRIVATE LIMITED Vs. SACHIN CHHABRA & ORS
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December 1, 2017 |
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CH. S.S.D. COLLEGE SRI KOMAL SAHU SMARAK SHIKSHAN EVAM PRASHIKSHAN SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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January 3, 2017 |
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CHAIN ROOP BHANSALI Vs. UNION OF INDIA
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May 17, 2017 |
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CHAMAN RANI Vs. STATE OF WEST BENGAL
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April 17, 2017 |
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CHAMAN SINGH. Vs. LAND ACQUISITION COLLECTOR EAST
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July 24, 2017 |
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CHAMBER OF TAX CONSULTANTS & ANR Vs. UNION OF INDIA & ORS
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November 8, 2017 |
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CHAMPA DEVI Vs. LT. GOVERNOR OF DELHI & ORS.
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January 17, 2017 |
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CHANCHAL Vs. STATE
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May 24, 2017 |
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CHAND SAHU BALA AND ORS. Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT AND ORS.
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February 13, 2017 |
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CHANDAN MISHRA Vs. UNION OF INDIA
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May 8, 2017 |
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CHANDAN SINGH Vs. THE MANAGER, L.N. GIRDHARI KU SENIOR SECONDARY SCHOOL & ANR.
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February 21, 2017 |
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CHANDER MOHAN CHADHA Vs. SINGER INDIA LTD.
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May 12, 2017 |
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CHANDER MOHAN DHINGRA Vs. STATE (GOVT. OF NCT OF DELHI)
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November 25, 2017 |
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CHANDNI MADAAN @ MEHTA Vs. STATE
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January 18, 2017 |
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CHANDRA VIR SINGH YADAV Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
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July 28, 2017 |
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CHANGEJ KHAN Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
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August 10, 2017 |
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CHANGZHOU TRINA SOLAR ENERGY CO. LIMITED Vs. HINDUSTAN POWER PROJECTS (P) LTD.
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May 29, 2017 |
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CHARANJEET SINGH Vs. STATE
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July 7, 2017 |
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CHARNJIT SINGH AULAKH Vs. DIRECTOR GENERAL CISF HEADQUAR
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February 3, 2017 |
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CHEMICO SYNTHETICS LTD. Vs. UNION OF INDIA
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September 27, 2017 |
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CHET RAM & ORS. Vs. LAND ACQUISITION COLLECTOR SOUTH
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July 18, 2017 |
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CHHATTAR SINGH AND ORS. Vs. STATE GOVT. OF NCT OF DELHI
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March 6, 2017 |
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CHHAYA DEVI AND ANR. Vs. RUKMINI DEVI AND ORS.
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September 11, 2017 |
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CHHOTEY LAL Vs. MANOHAR LAL
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April 27, 2017 |
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CHHOTU Vs. STATE
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March 20, 2017 |
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CHIEF COMMISSIONER OF INCOME TAX-(EXEMPTIONS) Vs. UMA SANJEEVANI CHARITABLE TRUST
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August 11, 2017 |
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CHIEF MANAGER, R.S.R.T.C. Vs. MUFID ALAM AND ANOTHER
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August 17, 2017 |
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CHINTELS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 8
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July 19, 2017 |
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CHINTU KUMARI Vs. JAWAHARLAL NEHRU UNIVERSITY
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October 12, 2017 |
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CHITRA SHARMA Vs. AIRLINE ALLIED SERVICES LTD & ANR.
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October 30, 2017 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. MS RAHAT KHANAM
|
July 31, 2017 |
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CHOLAMANDALAM MS. GENERAL INSURANCE CO. LTD. Vs. SAVITA
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May 22, 2017 |
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CHOTTAN KUMAR Vs. THE STATE (NCT OF DELHI)
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March 3, 2017 |
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CHRISTIAN LOUBOUTIN SAS Vs. PAWAN KUMAR & ORS
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December 12, 2017 |
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CHUNNU FASHIONS Vs. EDELWEISS ASSET RECONSTRUCTION CO. LTD.
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January 16, 2017 |
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CIPLA LIMITED Vs. NOVARTIS AG & ANR
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March 9, 2017 |
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CIT-7 Vs. ODEON BUILDERS PVT. LTD
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March 24, 2017 |
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COL L. PADHI Vs. UNION OF INDIA AND ORS.
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August 10, 2017 |
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COL. (RETD.) H.C. GOSWAMI Vs. STATE OF DELHI AND ANOTHER
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May 18, 2017 |
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COL. PRAVESH KUMAR MALHOTRA Vs. STATE
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January 30, 2017 |
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COLLECTOR OF STAMPS/SDM Vs. RAMAN KUMAR
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October 26, 2017 |
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COLLEGE OF VOCATIONAL STUDIES Vs. KUMAR RAM KRISHNA & ORS
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December 1, 2017 |
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COLONEL MANJUNATH B T Vs. UNION OF INDIA AND ORS
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November 30, 2017 |
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COLUMBIA SPORTSWEAR COMPANY Vs. GALAXY FOOTWEAR PVT LTD
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October 26, 2017 |
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COLUMBIA SPORTSWEAR COMPANY Vs. HARISH FOOTWEAR
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April 28, 2017 |
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COMITE INTERPROFESSIONNEL DU VIN DE CHAMPAGNE Vs. M/S. CHINAR AGRO FRUIT PRODUCTS
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September 7, 2017 |
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COMMANDANT, MINISTRY OF DEFENCE, HQ, DRDO & ANR Vs. SUCHITRA GUPTA
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November 15, 2017 |
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COMMISSIONER Vs. VIMLA ROLLING MILLS PVT. LTD.
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August 11, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODERN INDUSTRIAL ENTERPRISES
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July 28, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. BALAJEE PERFUMES
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April 11, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, DELHI II Vs. WELSPRING UNIVERSAL
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December 13, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. BALAJEE PERFUMES
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May 24, 2017 |
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COMMISSIONER OF CUSTOMS Vs. ORION ENTERPRISES
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September 15, 2017 |
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COMMISSIONER OF CUSTOMS Vs. EMD LOCOMOTIVE TECHNOLOGIES PVT. LTD.
|
November 1, 2017 |
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COMMISSIONER OF CUSTOMS Vs. YOGESH KUMAR
|
February 20, 2017 |
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COMMISSIONER OF CUSTOMS Vs. OFFICIAL LIQUIDATOR
|
September 27, 2017 |
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COMMISSIONER OF CUSTOMS (GENERAL), NEW DELHI Vs. RUAN SHIPPING
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July 18, 2017 |
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COMMISSIONER OF CUSTOMS (IMPORT & GENERAL) NEW DELHI Vs. TRINETRA IMPEX PVT LTD
|
December 11, 2017 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. GULATI SALES CORPORATION
|
November 7, 2017 |
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COMMISSIONER OF CUSTOMS IMPORT AND GENERAL Vs. LEXTRIX MOTORS LTD.
|
May 2, 2017 |
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COMMISSIONER OF INCOME TAX Vs. NEW DELHI TELEVISION LIMITED
|
August 31, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S. INDIAN SOCIETY OF THE CHURCH OF JESUS CHRIST
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September 7, 2017 |
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COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRACTORS LTD.
|
July 20, 2017 |
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COMMISSIONER OF INCOME TAX Vs. BRAWN PHARMACEUTICALS LTD.
|
May 4, 2017 |
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COMMISSIONER OF INCOME TAX Vs. HERO MOTOCORP LIMITED
|
May 8, 2017 |
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COMMISSIONER OF INCOME TAX Vs. D.K. GARG
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August 4, 2017 |
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COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRACTOR LTD
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November 30, 2017 |
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COMMISSIONER OF INCOME TAX Vs. RENU CONSTRUCTIONS PVT. LTD.
|
September 6, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S. RADICO KHAITAN LTD.
|
July 13, 2017 |
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COMMISSIONER OF INCOME TAX Vs. VASAVI PRATAP CHAND
|
August 23, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S ARYA EXPORTS & INDUSTRIES
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August 18, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S VIRAT INVESTMENT & MERCANTILE CO.
|
January 19, 2017 |
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COMMISSIONER OF INCOME TAX Vs. TARA SINHA
|
August 11, 2017 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. RAGUVANSHI CHARITABLE TRUST
|
November 28, 2017 |
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COMMISSIONER OF INCOME TAX (LTU) Vs. M/S ESPN SOFTWARE INDIA LTD.
|
November 7, 2017 |
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COMMISSIONER OF INCOME TAX CENTRAL Vs. PPC BUSINESS AND PRODUCTS PVT. LTD
|
July 17, 2017 |
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COMMISSIONER OF INCOME TAX DELHI Vs. MARUTI SUZUKI INDIA LTD
|
December 7, 2017 |
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COMMISSIONER OF INCOME TAX DELHI (CENTRAL Vs. PINAKI MISRA
|
March 3, 2017 |
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COMMISSIONER OF INCOME TAX DELHI IV Vs. DLF UNIVERSAL LTD.
|
May 18, 2017 |
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COMMISSIONER OF INCOME TAX, DELHI Vs. MARUTI UDYOG LTD
|
December 7, 2017 |
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COMMISSIONER OF INCOME TAX, DELHI Vs. NARINDERJIT SINGH
|
December 12, 2017 |
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COMMISSIONER OF INCOME TAX, DELHI Vs. M/S. BHUSHAN STEELS AND STRIPS LTD.
|
July 13, 2017 |
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COMMISSIONER OF INCOME TAX, DELHI-IV Vs. DLF UNIVERSAL LTD.
|
September 5, 2017 |
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COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2 Vs. ZTE CORPORATION
|
January 24, 2017 |
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COMMISSIONER OF INCOME TAX-EXEMPTION Vs. FERTILIZERS ASSOCIATION OF INDIA
|
November 13, 2017 |
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COMMISSIONER OF TRANSPORT Vs. BSC-C&C JV
|
May 12, 2017 |
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COMMISSIONER OF WEALTH TAX Vs. ATMA RAM PROPERTIES (P) LTD.
|
September 21, 2017 |
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COMMISSIONER, GST (EAST), NEW DELHI Vs. UNITECH CONTAINERS PVT. LTD.
|
August 11, 2017 |
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COMMR. OF CUS., ICD, PATPARGANG, NEW DELHI Vs. KENT RO SYSTEMS PVT. LTD.
|
January 24, 2017 |
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COMMR. OF INCOME TAX Vs. I.T.C. LTD.
|
July 4, 2017 |
|
COMPETENT AUTHORITY Vs. MANPREET SINGH OBEROI
|
November 6, 2017 |
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COMPETENT AUTOMOBILES CO. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 1, 2017 |
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CONSORTIUM OF ALSTOM TRANSPORT INDIA LTD. Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD. & ANR.
|
August 28, 2017 |
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CONTAINER CORP. OF INDIA Vs. STATE
|
May 31, 2017 |
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CONTINENTAL CONSTRUCTION LTD.(WRIT PETITION (CIVIL) NO. 9896 OF 2017) Vs. STATE BANK OF INDIA AND ORS.
|
November 9, 2017 |
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CONTRACT ADVERTISING INDIA LTD. Vs. AJANTA OFFSET AND PACKAGINGS LTD. AND ANOTHER
|
October 10, 2017 |
|
CORNING SAS-INDIA BRANCH OFFICE Vs. DEPUTY DIRECTOR OF INCOME-TAX
|
September 18, 2017 |
|
CORSAN CORVIAM CONSTRUCCION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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March 14, 2017 |
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COSMO FERRITES LTD. Vs. PRAGYA ELECTRONICS PVT. LTD.
|
May 25, 2017 |
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COUNCIL OF INSTT. OF CHARTERED ACCOUNTANTS OF INDIA Vs. SUBODH GUPTA & ANR.
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February 16, 2017 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANT OF INDIA Vs. ASHOK KUMAR AND ANOTHER
|
November 24, 2017 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. CA G.S. JOHAR
|
February 3, 2017 |
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COUNCIL OF THE INSTT. OF CHARTERED Vs. SHRI GYAN PRAKASH AGARWAL & ANR
|
January 19, 2017 |
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COUNCIL OF THE INSTT. OF CHARTERED ACCOUNTANTS OF INDIA Vs. KAILASH CHANDER AGARWAL & ANOTHER
|
February 7, 2017 |
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COUNCIL OF THE INSTT. OF CHARTERED ACCOUNTANTS OF INDIA Vs. ANIL KUMAR & ANR.
|
February 1, 2017 |
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COURT ON ITS OWN MOTION Vs. DSP JAYANT KASHMIRI AND ORS.
|
March 9, 2017 |
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COURT ON ITS OWN MOTION Vs. BALWAN SINGH KHOKHAR S/O PURAN SINGH R/O WZ
|
March 29, 2017 |
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COURT ON ITS OWN MOTION Vs. STATE
|
October 24, 2017 |
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COURT ON ITS OWN MOTION Vs. UNION OF INDIA THR. SECRETARY MINISTRY OF HOME AFFAIRS AND ANR.
|
November 16, 2017 |
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COURT ON ITS OWN MOTION Vs. UNION OF INDIA THR. SECRETARY MINISTRY OF HOME AFFAIRS AND ANR.
|
December 11, 2017 |
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COURT ON ITS OWN MOTION Vs. STATE
|
October 27, 2017 |
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COURT ON ITS OWN MOTION Vs. MAHENDER SINGH MANAN
|
March 29, 2017 |
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COURT ON ITS OWN MOTION Vs. UNION OF INDIA & ORS.
|
August 22, 2017 |
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COURT ON ITS OWN MOTION Vs. RAJ KISHORE
|
May 23, 2017 |
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COURT ON ITS OWN MOTION Vs. DHANRAJ
|
March 29, 2017 |
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COURT ON ITS OWN MOTION Vs. RAKESH KUMAR GUPTA
|
August 31, 2017 |
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COURT ON ITS OWN MOTION (AIR POLLUTION IN DELHI) Vs. UNION OF INDIA & ORS.
|
July 4, 2017 |
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COURTS ON ITS OWN MOTION Vs. NEHA DATTA AND ANR
|
March 15, 2017 |
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CPIO Vs. C.J. KARIRA
|
September 7, 2017 |
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CPIO, INTELLIGENCE BUREAU Vs. SANJIV CHATURVEDI
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August 23, 2017 |
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CROSSWORD ENTERTAINMENT PRIVATE ... Vs. CENTRAL BOARD OF FILM ...
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December 11, 2017 |
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CRUZ CITY 1 MAURITIUS HOLDINGS Vs. UNITECH LIMITED
|
April 11, 2017 |
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CT/CD RAMBABU CHANDRAWANSHI Vs. UNION OF INDIA AND OTHERS
|
September 7, 2017 |
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CURE WAY DRUGS Vs. SAHAJANAND HEALTH CARE
|
May 24, 2017 |
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CVS INSURANCE AND INVESTMENTS Vs. VIPUL IT INFRASOFT PVT. LTD.
|
December 8, 2017 |
|
CWHEC-HCIL (JV) Vs. CHPRCL
|
December 12, 2017 |
|
D Vs. P @ R
|
December 15, 2017 |
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D K AGGARWAL AND ANR Vs. UNION OF INDIA AND ORS
|
August 16, 2017 |
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D P MAHAJAN AND ANR Vs. ALOK MAHAJAN AND ORS
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November 29, 2017 |
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D P PANDEY Vs. GURMEJ SINGH & ORS
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November 13, 2017 |
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D T C Vs. HARISH AHUJA AND ANR
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August 2, 2017 |
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D. PAULS TRAVEL AND TOURS LTD. Vs. UNION OF INDIA
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December 6, 2017 |
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D.D.A. AND OTHERS Vs. RAM KAUR AND OTHERS
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April 20, 2017 |
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D.K. GUPTA & ANR. Vs. RENU MUNJAL
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December 18, 2017 |
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D.K. MODI Vs. OFFICIAL LIQUIDATOR AND ORS.
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July 12, 2017 |
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D.P. AGARWAL PUBLICATIONS PVT. LTD Vs. ASHISH KUMAR PANDEY
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September 20, 2017 |
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D.T.C Vs. CHANDER SINGH
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November 2, 2017 |
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D.T.C. Vs. PRITAM LAL THROUGH LRS
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August 30, 2017 |
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D.T.C. Vs. SUBHASH CHAND
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July 18, 2017 |
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DAAJ HOTELS AND RESORTS PVT LTD Vs. MUKHRAM TEWATIA
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October 30, 2017 |
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DABUR INDIA LTD. Vs. ALKA AYURVEDIC PVT. LTD.
|
February 9, 2017 |
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DABUR INDIA LTD. Vs. PR. COMMISSIONER OF INCOME TAX
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December 13, 2017 |
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DAL CHAND Vs. BHUPINDER SINGH
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February 28, 2017 |
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DALBIR SINGH Vs. STATE
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October 13, 2017 |
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DALIP SINGH Vs. STATE
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December 19, 2017 |
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DALJEET SINGH Vs. STATE OF DELHI
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January 12, 2017 |
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DALJEET YADAV Vs. STATE THROUGH (GOVT OF N C T OF DELHI)
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December 23, 2017 |
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DALJIT SINGH Vs. HARI STEEL & GENERAL INDUSTRIES LTD.
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July 24, 2017 |
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DALMIA SOLAR POWER LTD. Vs. NTPC VIDYUT VYAPAR NIGAM LTD.
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March 14, 2017 |
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DALVIR SINGH Vs. GOVT. OF NCT OF DELHI & ANR.
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February 10, 2017 |
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DAMODAR KARNANI Vs. STATE
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September 18, 2017 |
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DANIELI CORUS BV Vs. STEEL AUTHORITY OF INDIA
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November 24, 2017 |
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DANISH Vs. STATE (GOVT OF NCT) DELHI
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May 1, 2017 |
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DARA PROJECTS PRIVATE LIMITED Vs. BUSINESS INDIA EXHIBITIONS PVT. LIMITED & ANR.
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April 27, 2017 |
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DARSHAN COLD STORAGE P. LTD. Vs. GOVERNMENT OF NCT OF DELHI
|
May 29, 2017 |
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DARSHAN SINGH BILKHU (@ MILKHU) Vs. STATE
|
September 13, 2017 |
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DART INDUSTRIES INC. Vs. TECHNO PLAST
|
February 21, 2017 |
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DAYA CHAND & ORS Vs. UNION OF INDIA & ANR
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November 9, 2017 |
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DAYA SHANKAR GUPTA Vs. STATE
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December 11, 2017 |
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DAYACHAND AND ORS Vs. UNION OF INDIA AND ORS
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August 1, 2017 |
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DAYAWATI Vs. DDA
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October 27, 2017 |
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DAYAWATI Vs. YOGESH KUMAR GOSAIN
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October 17, 2017 |
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DDA Vs. MOOL CHAND
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July 21, 2017 |
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DEE JAY ENTERPRISES Vs. DY. COMMISSIONER OF CUSTOMS (GR. VII)
|
March 28, 2017 |
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DEEN DAYAL Vs. DELHI TRANSPORT CORPORATION
|
September 18, 2017 |
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DEEN DAYAL UPADHYAYA COLLEGE Vs. AYUSHI SETHI AND ORS.
|
November 21, 2017 |
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DEENDAYAL DAGA, DIRECTOR M/S ASSAM TIMBER PRODUCTS PVT LTD & ANR Vs. SNEH SHARMA
|
November 14, 2017 |
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DEEP CHAND Vs. UNION OF INDIA & ORS.
|
March 10, 2017 |
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DEEP CHAND & ORS. Vs. UNION OF INDIA
|
April 26, 2017 |
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DEEP SINGH Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA
|
February 27, 2017 |
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DEEPA JAIN Vs. KAMLESH JAIN AND OTHERS
|
May 23, 2017 |
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DEEPA NEBB Vs. KULDEEP SINGH & ORS
|
November 29, 2017 |
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DEEPAK Vs. STATE & ORS.
|
May 31, 2017 |
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DEEPAK Vs. STATE (GNCT OF DELHI)
|
February 6, 2017 |
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DEEPAK @ DEEPCHAND Vs. STATE
|
June 1, 2017 |
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DEEPAK @ DEEPU Vs. STATE
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August 18, 2017 |
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DEEPAK ARORA Vs. M/S. MOTION PICTURES ASSOCIATION
|
May 18, 2017 |
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DEEPAK ARORA & ORS Vs. PUBLIC WORKS DEPARTMENT & ORS
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May 31, 2017 |
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DEEPAK BAJPAI Vs. STATE
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October 27, 2017 |
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DEEPAK KAUSHIK Vs. UNION OF INDIA AND ANR
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November 29, 2017 |
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DEEPAK KHOSLA Vs. STATE OF NCT OF DELHI
|
February 28, 2017 |
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DEEPAK KUMAR @ DEEPAK SAHA Vs. HINDUSTAN MEDIA VENTRUES LTD. & ORS.
|
July 6, 2017 |
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DEEPAK KUMAR @ DEEPAK SAHA Vs. STATE
|
February 7, 2017 |
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DEEPAK KUMAR GUPTA Vs. UNIVERSITY OF DELHI & ORS
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December 13, 2017 |
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DEEPAK MALHOTRA Vs. DEEPTI MALHOTRA
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May 24, 2017 |
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DEEPAK R GAYAKWARD & ANR Vs. PARAMESHWAR & ORS
|
October 26, 2017 |
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DEEPAK VERMA Vs. UNION OF INDIA & ORS
|
October 27, 2017 |
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DEEPAK VERMA Vs. STATE OF NCT DELHI
|
March 24, 2017 |
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DEEPAK YADAV Vs. STATE
|
May 30, 2017 |
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DEEPALI DESIGNS AND EXHIBITS PRIVATE LTD. Vs. PICO DEEPALI OVERLAYS CONSORTIUM AND OTHERS
|
July 18, 2017 |
|
DEEPIKA & ORS Vs. SEHAJ RAM & ORS
|
December 12, 2017 |
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DEEPIKA MURTY & ANR. Vs. STATE OF NCT OF DELHI & ORS.
|
July 7, 2017 |
|
DEEPU Vs. STATE
|
December 16, 2017 |
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DELHI & DISTRICT CRICKET Vs. MUNICIPAL CORPORATION OF DELHI
|
January 30, 2017 |
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DELHI BUREAU OF TEXT BOOKS Vs. DIRECTOR OF INCOME TAX (E)
|
May 3, 2017 |
|
DELHI CANTONMENT BOARD Vs. SMT SHAMIM BANO
|
May 9, 2017 |
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DELHI DEVELOPMENT AUTHORITY Vs. N.N BUILDCON PVT. LTD.
|
October 10, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. AMAR NATH SAWHNEY (THR RS)
|
August 2, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. M/S ENGINEERING & INDUSTRIAL
|
January 31, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ITS WORK ASSISTANT
|
July 24, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DEEPAK
|
December 4, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. M/S. SATYA PRAKASH
|
July 3, 2017 |
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DELHI DEVELOPMENT AUTHORITY & ANR. Vs. RAJU & ANR.
|
October 27, 2017 |
|
DELHI HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
|
September 18, 2017 |
|
DELHI HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
|
August 28, 2017 |
|
DELHI INTERNATIONAL AIRPORT P. LTD. Vs. UNION OF INDIA & ORS
|
February 14, 2017 |
|
DELHI INTERNATIONAL AIRPORT PVT. LTD. Vs. UNION OF INDIA
|
April 10, 2017 |
|
DELHI JAL BOARD Vs. ITS WORKMEN
|
November 9, 2017 |
|
DELHI METRO RAIL CORPORATION LTD. Vs. DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED
|
June 7, 2017 |
|
DELHI STATE INDUSTRIAL Vs. FRIENDS GARMENTS
|
February 9, 2017 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. A.K. BUILDERS
|
April 11, 2017 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. M/S RAUNAQ CONSTRUCTION
|
January 10, 2017 |
|
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD (DSIIDC) Vs. VINEET GAUR AND OTHERS
|
February 21, 2017 |
|
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. BRIJ GOPAL CONSTRUCTION CO. PVT. LTD.
|
September 13, 2017 |
|
DELHI SUBORDINATE SERVICE SELECTION BOARD & ANR Vs. RICHA GUPTA
|
March 20, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LIMITED & ORS
|
May 16, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. VIJAY KUMAR
|
October 13, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. OMBIR SINGH
|
May 3, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. OMBIR SINGH AND ANR.
|
August 22, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. RAM AVTAR
|
July 11, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. M/S. VIDYA MANDIR CLASSES LTD.
|
April 28, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. ADWEL ADVERTISING
|
March 16, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. JASMER SINGH
|
April 27, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. PREM NARAYAN
|
July 6, 2017 |
|
DELHI TRANSPORT CORPORATION Vs. BRAHAM PRAKASH
|
July 3, 2017 |
|
DELHI TRANSPORT CORPORATION AND ORS. Vs. NARESH KUMAR
|
April 21, 2017 |
|
DELHI TRANSPORT CORPORATION AND OTHERS Vs. ZILE SINGH
|
January 19, 2017 |
|
DELHI TRANSPORT CORPORATION AND OTHERS Vs. SACHIN KUMAR LAMBA
|
March 23, 2017 |
|
DELHI TRANSPORTERS ASSOCIATION AND ANR. Vs. GOVT. OF NCT OF DELHI
|
March 22, 2017 |
|
DELHI TRANSPORTS CORPORATION & OTHERS Vs. SUNIL KUMAR
|
March 16, 2017 |
|
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. SH. LAKHVINDER SINGH
|
May 4, 2017 |
|
DENA BANK Vs. MADHU BABBAR AND OTHERS
|
August 11, 2017 |
|
DEPARTMENT OF CUSTOMS Vs. RAM MOHAN GULATI
|
May 15, 2017 |
|
DEPARTMENT OF CUSTOMS Vs. ARVIND KUMAR
|
January 17, 2017 |
|
DEPARTMENT OF TELECOMMUNICATIONS Vs. TATA TELESERVICES LIMITED
|
May 11, 2017 |
|
DERA GAZI KHAN CO Vs. REGISTRAR OF CO
|
May 8, 2017 |
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DESHRAJ GUPTA & ORS. Vs. SHIVRAJ GUPTA & ORS.
|
September 5, 2017 |
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DESRAJ Vs. STATE OF DELHI
|
July 31, 2017 |
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DEUTSCHE TRUSTEE COMPANY LTD Vs. TULIP TELECOM LTD.
|
October 17, 2017 |
|
DEV ANAND AGGARWAL (PROPRIETOR), RUDRA ENTERPRISES Vs. C.C., NEW DELHI
|
September 22, 2017 |
|
DEV BHUSHAN SINCE DECEASED THR. LRS. Vs. PRADEEP KUMAR
|
October 10, 2017 |
|
DEVAS MULTIMEDIA PRIVATE LIMITED Vs. ANTRIX CORPORATION LIMITED
|
February 28, 2017 |
|
DEVASHISH GARG Vs. DIRECTORATE OF REVENUE INTELLIGENCE & ORS.
|
September 22, 2017 |
|
DEVASHISH POLYMERS PRIVATE LIMITED Vs. UNION OF INDIA
|
December 22, 2017 |
|
DEVENDER @ DEVOO & 0RS Vs. STATE & ANR
|
December 21, 2017 |
|
DEVENDER AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
|
May 17, 2017 |
|
DEVENDER KUMAR SHARMA Vs. KUSHAL KISHORE AGGARWAL
|
September 1, 2017 |
|
DEVENDER SINGH TAYAL Vs. STATE
|
September 8, 2017 |
|
DEVENDRA KUMAR GUPTA Vs. UNION OF INDIA
|
December 8, 2017 |
|
DEVI RAM HATHWALIA Vs. M/S SAPTPARANI CGHS LTD.
|
February 3, 2017 |
|
DEVIKA SINGH NATIONAL COMMISSION FOR WOMEN Vs. KUNAL CHAUHAN
|
March 28, 2017 |
|
DEVINDER AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
|
August 16, 2017 |
|
DEVINDER SINGH Vs. HARI SINGH
|
April 26, 2017 |
|
DEWAN CHAND & ORS Vs. UNIQUE COLLECTIONS PVT LTD
|
November 27, 2017 |
|
DHANANDER KUMAR JAIN Vs. M.C.D.
|
October 11, 2017 |
|
DHANI RAM Vs. STATE
|
February 8, 2017 |
|
DHANVANTRI MEDICAL COLLEGE & HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA & ANR
|
December 22, 2017 |
|
DHARAM VIR AND ORS. Vs. BGS INTERNATIONAL PULIC SCHOOL AND ANR.
|
January 17, 2017 |
|
DHARAMBIR Vs. THE STATE (NCT OF DELHI)
|
May 2, 2017 |
|
DHARAMBIR Vs. DAYABIR
|
August 10, 2017 |
|
DHARAMBIR RETIRED HEAD MASTER Vs. DIRECTOR OF PRIMARY EDUCATION, SOUTH MCD
|
February 8, 2017 |
|
DHARAMBIR SINGH Vs. DIRECTORATE OF EDUCATION AND ORS
|
November 30, 2017 |
|
DHARAMBIR SINGH Vs. DIRECTOR OF EDUCATION AND ANR.
|
March 1, 2017 |
|
DHARAMPAL SATYAPAL LTD. Vs. SANMATI TRADING AND INVESTMENT LTD.
|
February 23, 2017 |
|
DHARAMVIR SINGH Vs. SLS. DAV PUBLIC SCHOOL AND ANR.
|
March 8, 2017 |
|
DHARMBIR SINGH Vs. UNION OF INDIA AND ORS
|
August 10, 2017 |
|
DHARMENDER SINGH Vs. AMIT
|
December 4, 2017 |
|
DHARMENDRA KUMAR Vs. UNION OF INDIA & ORS.
|
May 31, 2017 |
|
DHEERAJ KUMAR AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI ) AND ANR.
|
October 13, 2017 |
|
DHOOM SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
December 21, 2017 |
|
DIG BAHADUR @ RAHUL @ VINOD Vs. STATE
|
December 1, 2017 |
|
DIGANT JAIN Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
September 19, 2017 |
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DIGIPRO IMPORT & EXPORT PVT. LTD. Vs. UNION OF INDIA
|
May 15, 2017 |
|
DIGIPRO IMPORT AND EXPORT PVT. LTD. Vs. UNION OF INDIA
|
May 30, 2017 |
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DILBAGH RAI NARULA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
August 17, 2017 |
|
DILBAGH SINGH Vs. HIRA LAL
|
April 26, 2017 |
|
DILIP Vs. STATE
|
November 13, 2017 |
|
DILIP CHAWLA Vs. RAVINDER KUMAR & ANR.
|
August 10, 2017 |
|
DILIP KUMAR Vs. SUNITA MITTAL
|
March 2, 2017 |
|
DILIP KUMAR Vs. STATE
|
November 2, 2017 |
|
DILIP KUMAR GUPTA Vs. STATE (NCT OF DELHI)
|
January 18, 2017 |
|
DIN DAYAL GUPTA Vs. UNION OF INDIA AND OTHERS
|
May 19, 2017 |
|
DINA NATH & ORS. Vs. STATE
|
February 15, 2017 |
|
DINA NATH PANDEY Vs. ADYA PANDEY
|
May 8, 2017 |
|
DINESH GUPTA & ORS. Vs. RAKESH KUMAR JAIN AND ANR.
|
April 27, 2017 |
|
DINESH KUMAR Vs. MAHNGU RAM (DECEASED)
|
May 1, 2017 |
|
DINESH KUMAR Vs. POLICE AND ORS
|
November 28, 2017 |
|
DINESH KUMAR HIMATSINGKA AND ANR. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 6, 2017 |
|
DINESH KUMAR JAIN Vs. SANJEEV CHAUDHARY
|
October 25, 2017 |
|
DINESH KUMAR TYAGI Vs. MINISTRY OF PERSONAL, P G AND PENSION
|
December 19, 2017 |
|
DINESH MITTAL AND ORS. Vs. M/S. TRIVENI INFRASTRUCTURE DEVELOPMENT CO. LTD
|
September 12, 2017 |
|
DINESH SAINI Vs. DEVASHISH GHOSH AND OTHERS
|
March 3, 2017 |
|
DIPAK DAS AND ORS. Vs. UOI AND ORS.
|
March 8, 2017 |
|
DIRECTOR (ADMN) NATIONAL AIRPORT AUTHORITY OF INDIA Vs. SURESH KUMAR
|
June 20, 2017 |
|
DIRECTOR AIIMS Vs. AMTRAK TECHNOLOGY PVT LTD & ANR
|
December 4, 2017 |
|
DIRECTOR EDUCATION AND ANR Vs. MOHD SHAMIM AND ORS
|
August 16, 2017 |
|
DIRECTOR GENERAL CIVIL AVIATION Vs. IQBAL SINGH VEDI
|
March 6, 2017 |
|
DIRECTOR IN CHARGE ESI CORPORATION Vs. M/S. DELKAN BUILDTECH (P) LTD
|
September 1, 2017 |
|
DIRECTOR OF INCOME TAX Vs. MITSUI & CO. LTD.
|
October 12, 2017 |
|
DIRECTOR OF INCOME TAX Vs. MITSUI AND CO. LTD.
|
July 27, 2017 |
|
DIRECTOR OF INCOME TAX Vs. KLM ROYAL DUTCH AIRLINES
|
January 25, 2017 |
|
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. VISHWA HINDU PARISHAD
|
May 8, 2017 |
|
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. ROLLS ROYCE INDUSTRIAL POWER INDIA LTD.
|
May 18, 2017 |
|
DIRECTORATE GENERAL OF HYDROCARBONS OF INDIA Vs. OVERSEAS DRILLING LIMITED
|
December 6, 2017 |
|
DIRECTORATE OF EDUCATION & ANR Vs. MR. KARAM VIR SINGH RANGI & ORS.
|
January 11, 2017 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. DR. BERND AUGUSTINE
|
February 9, 2017 |
|
DIRSHAN VANMALI PATEL Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
December 14, 2017 |
|
DN UPADHYAY Vs. CBI
|
March 20, 2017 |
|
DPS WORLD FOUNDATION Vs. DELHI PUBLIC SCHOOL SOCIETY
|
April 10, 2017 |
|
DR R N GUPTA TECHNICAL EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
October 10, 2017 |
|
DR. ANIL GROVER Vs. UNION OF INDIA
|
July 3, 2017 |
|
DR. ANITA JAIN Vs. UNION OF INDIA & ANR.
|
October 27, 2017 |
|
DR. DEEKSHA KALRA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
April 13, 2017 |
|
DR. DHARAMPAL (DECEASED) THR HIS LEGAL HEIR Vs. CHAUDHARY RAM CHANDER
|
July 18, 2017 |
|
DR. KANWALJEET SINGH Vs. UNION OF INDIA & ORS
|
August 8, 2017 |
|
DR. M.N. RAJESH Vs. JAWAHARLAL NEHRU UNIVERSITY AND ANOTHER
|
August 17, 2017 |
|
DR. MUKESH SHARMA & ORS. Vs. DR. MAHESHWAR NATH SHARMA
|
March 1, 2017 |
|
DR. NAROTTAM MISHRA Vs. ELECTION COMMISSION OF INDIA & ORS.
|
July 16, 2017 |
|
DR. NIHAL SINGH Vs. DR. PRIYANKA SINGH BADALIA
|
October 11, 2017 |
|
DR. NIZAM ELANHI Vs. NORTH DELHI MUNICIPAL CORPARATION AND ANR.
|
October 30, 2017 |
|
DR. PRAMESH RATNAKAR & ANR. Vs. DEEN DAYAL UPADHYAYA COLLEGE AND ANR.
|
March 8, 2017 |
|
DR. RAJ ARYA Vs. GOVT. OF NCT OF DELHI AND ANR.
|
March 27, 2017 |
|
DR. RISHI KANT SIDDHARTH MAHAVIDYALAYA SEVA SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 26, 2017 |
|
DR. S.P. RAM AND OTHERS Vs. NATIONAL SCHEDULED CASTES FINANCE AND DEVELOPMENT CORPORATION & ANR.
|
March 23, 2017 |
|
DR. SAJJAD ALAM Vs. STATE OF NCT OF DELHI & ANOTHER
|
December 13, 2017 |
|
DR. SANGEETA GUPTA Vs. TATA AIG GENERAL INSURANCE CO. LTD. AND ORS.
|
August 2, 2017 |
|
DR. SANJAY KUMAR AGARWAL AND ORS. Vs. UNIVERSITY OF DELHI AND ANR.
|
August 2, 2017 |
|
DR. SARJIT SINGH AWLA Vs. MR. KULDEEP SINGH AWLA
|
October 24, 2017 |
|
DR. SAURABH KUMAR GUPTA @ SAURABH GUPTA Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
|
January 30, 2017 |
|
DR. SHASHI THAROOR Vs. ARNAB GOSWAMI AND ANR
|
December 1, 2017 |
|
DR. SHEIKH BILAL BASHIR Vs. DELHI MEDICAL COUNCIL AND ANR.
|
October 16, 2017 |
|
DR. SUKHDEV SINGH GAMBHIR Vs. AMRIT PAL SINGH GAMBHIR AND ANR.
|
April 17, 2017 |
|
DR. SUMIT MEHTA Vs. GOVERNING BODY KALINDI COLLEGE AND ANR.
|
March 7, 2017 |
|
DR. SURESH CHAND KUNTAL Vs. THE STATE (GOVT. OF NCT OF DELHI) & ANR.
|
April 18, 2017 |
|
DR. SWAMI RAM PAL SINGH MISSION SCHOOL Vs. SHRI HARVINDERPAL SINGH BINDRA
|
February 7, 2017 |
|
DR. UDAY CHAND JINDAL Vs. M/S GALGOTIA PUBLICATIONS PVT. LTD.
|
September 15, 2017 |
|
DRS LOGISTICS (P) LTD. & ANR. Vs. SANDEEP CHOHAN ALIAS SANDEEP KUMAR & ORS.
|
September 15, 2017 |
|
DTC Vs. SAROOP SINGH
|
September 21, 2017 |
|
DTC Vs. KISHAN KUMAR
|
December 11, 2017 |
|
DUJODWALA RESINS AND TERPENES Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 14, 2017 |
|
DULAL DISWAS Vs. STATE
|
November 7, 2017 |
|
DURGA SINGH Vs. UNION OF INDIA AND ORS.
|
July 18, 2017 |
|
DURGESH JHA Vs. STATE OF NCT OF DELHI
|
August 4, 2017 |
|
DUSHYANT KUMAR Vs. STATE AND ORS.
|
March 7, 2017 |
|
EAGLE HUNTERS SOLUTIONS LIMITED Vs. UNION OF INDIA AND OTHERS
|
August 4, 2017 |
|
EATON CORPORATION & ANR. Vs. BCH ELECTRIC LIMITED
|
July 7, 2017 |
|
EBIZ COM PVT LTD & ORS Vs. CENTRAL EXCISE, CUSTOMS AND SERVICE TAX APPELLATE TRIBUNAL, DELHI (CESTAT) & ANR
|
September 15, 2017 |
|
EBIZ.COM PVT. LTD. Vs. CESTAT, DELHI
|
November 24, 2017 |
|
ECE INDUSTRIES Vs. DELHI POWER SUPPLY CO.
|
November 17, 2017 |
|
ED @ EA Vs. AKA
|
November 15, 2017 |
|
EDARA GOPI CHAND Vs. UNION OF INDIA & ANR
|
November 24, 2017 |
|
EHSAAN Vs. STATE
|
November 1, 2017 |
|
EICHER MOTORS LTD. Vs. COMMISSIONER OF INCOME-TAX
|
September 15, 2017 |
|
EINO S. MEHTA Vs. SANMATI MOTORS & ANR.
|
August 22, 2017 |
|
EKO INDIA FINANCIAL SERVICES PVT. LTD. Vs. MR. SUSHIL KUMAR YADAV
|
August 9, 2017 |
|
EKRAM ANSARI Vs. STATE
|
May 31, 2017 |
|
ELCEE PLASTIC INDUSTRIES Vs. HARKISHAN DASS (SINCE DECEASED) THROUGH ITS LRS.
|
September 20, 2017 |
|
ELECTION COMMISSION OF INDIA Vs. MUKHTAR ANSARI & ANR.
|
February 27, 2017 |
|
ELGI SAUER COMPRESSORS LTD. AND ANR. Vs. BHARAT HEAVY ELECTRICALS LTD. AND ANR.
|
August 2, 2017 |
|
EMAAR MGF LAND LTD. Vs. AFTAB SINGH
|
November 7, 2017 |
|
EMDIGITAL LIMITED Vs. UOI AND ANOTHER
|
July 3, 2017 |
|
EMINENT MARKETING PVT LTD Vs. UNION OF INDIA & ORS
|
December 13, 2017 |
|
EMKAY INTERNATIONAL LIMITED Vs. STATE
|
May 31, 2017 |
|
ENERGY EFFICIENCY SERVICES LTD & ANR Vs. SHAKTISINH GOHIL
|
December 5, 2017 |
|
ENERGY WATCHDOG Vs. UNION OF INDIA
|
November 6, 2017 |
|
ENGINEERING PROJECTS (INDIA) LTD. Vs. M/S STEEL
|
March 15, 2017 |
|
ENGINEERING PROJECTS (INDIA) LTD. & ANR. Vs. UNITECH LIMITED
|
February 16, 2017 |
|
ERA INFRA ENGINEERING LTD. Vs. CENTRAL PUBLIC WORKS DEPARTMENT & ANR.
|
May 11, 2017 |
|
ERA INFRA ENGINEERING LTD. Vs. STEEL AUTHORITY OF INDIA
|
November 3, 2017 |
|
ERC LOGISTICS Vs. UNION OF INIDIA AND ORS
|
August 9, 2017 |
|
EROS FABRICATORS PRIVATE LIMITED Vs. ALLENGERS GLOBAL HEALTHCARE PRIVATE LIMITED
|
January 4, 2017 |
|
EROS FABRICATORS PRIVATE LIMITED Vs. ALLENGERS GLOBAL HEALTHCARE PRIVATE LIMITED
|
January 6, 2017 |
|
ESSAR PROJECTS (INDIA) LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
June 2, 2017 |
|
EVALUATIVE FINANCE AND INVESTMENT PRIVATE LIMITED Vs. STATE
|
October 31, 2017 |
|
EX. CT. MADAN MOHAN Vs. UNION OF INDIA AND ANOTHER
|
February 20, 2017 |
|
EX. HEAD CONSTABLE MOTI SINGH Vs. UOI & ORS.
|
March 15, 2017 |
|
EXPRESS HOUSEKEEPER PVT. LTD. Vs. THREE C. UNIVERSAL DEVELOPERS PVT. LTD.
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August 24, 2017 |
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EXXON MOBIL CORPORATION & ANR Vs. ANSER PASHA
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July 3, 2017 |
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F. HOFFMANN-LA-ROCHE LTD. Vs. NATCO PHARMA LIMITED
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February 2, 2017 |
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FAKIR CHAND TANEJA & ORS Vs. SUDAMA GUPTA & ORS
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November 28, 2017 |
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FAKIRA Vs. THE STATE NCT OF DELHI
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October 16, 2017 |
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FALCON PROGRESS LTD. Vs. SARA INTERNATIONAL LTD.
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February 14, 2017 |
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FARHEEN JAHAN Vs. UNIVERSITY OF DELHI AND OTHERS
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August 21, 2017 |
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FASHION DESIGN COUNCIL OF INDIA Vs. GOVT OF NCT OF DELHI AND ANR
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December 22, 2017 |
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FDC LIMITED Vs. DOCSUGGEST HEALTHCARE SERVICES PVT. LTD. & ANR.
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January 3, 2017 |
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FEDERAL EXPRESS CORPORATION Vs. FEDEX SECURITIES LTD.
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April 11, 2017 |
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FEDERATION OF HOTEL AND RESTURANT ASSOCIATIONS OF INDIA Vs. UNION OF INDIA AND ORS
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December 21, 2017 |
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FEDERATION OF INDIAN AIRLINES AND OTHERS Vs. DIRECTOR GENERAL OF CIVIL AVIATION AND ANOTHER
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August 16, 2017 |
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FEDERATION OF RETIRED LIC CLASS I OFFICER Vs. UNION OF INDIA
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September 23, 2017 |
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FEEDBACK BRISA HIGHWAYS OMT PRIVATE LIMITED Vs. BHUBANESHWAR EXPRESSWAYS PRIVATE LIMITED AND ANR.
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March 30, 2017 |
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FEEDBACK INFRA PRIVATE LIMITED Vs. SANJOSE SUPREME TOLLWAYS DEVELOPMENT PRIVATE LIMITED
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October 11, 2017 |
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FINOLEX CABLES LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LTD.
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April 11, 2017 |
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FIRASAT HUSSAIN Vs. STATE (GNCT OF DELHI)
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December 8, 2017 |
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FIROZ BAKHT AHMED Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS.
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September 15, 2017 |
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FITNESS FIRST INDIA PRIVATE LIMITED Vs. SACHIN JAIN
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January 9, 2017 |
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FLORA ENERGY Vs. SUZLON ENERGY LIMITED
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August 9, 2017 |
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FOOD CORPORATION OF INDIA Vs. RAGHUBIR CHAND GUPTA
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October 31, 2017 |
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FOOD INSPECTOR Vs. RUPESH JAIN & ORS.
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December 19, 2017 |
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FOOD INSPECTOR Vs. SUSHIL GUPTA
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May 2, 2017 |
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FOODCRAFT INDIA PRIVATE LIMITED Vs. SAURABH ANAND TRADING AS URBAN PALLETTE RESTAURANTS
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May 9, 2017 |
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FORECH INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (ICD), NEW DELHI
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December 13, 2017 |
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FORUM FOR PROMOTION OF QUALITY EDUCATION FOR ALL AND ORS Vs. DDA AND ORS
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February 14, 2017 |
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FORUM OF SC AND ST LEGISLATORS AND PARLIAMENTARIANS Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ANOTHER
|
February 27, 2017 |
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FOSHAN SHANSUI ROMANTIC CERAMICS CO. LTD. Vs. UNION OF INDIA
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March 20, 2017 |
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FOUNDATION FOR ORGANISATIONAL RESEARCH & EDUCATION FORE SCHOOL OF MANAGEMENT Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR.
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March 16, 2017 |
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FRANCISCO DEL PINO MADRONA Vs. NCT OF DELHI
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October 16, 2017 |
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FUTURE GENERAL INDIA INSURANCE CO. LTD. Vs. ASHA DEVI & ORS.
|
October 25, 2017 |
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FUTURE GENERALI INDIA INSURANCE CO LTD Vs. JAIRAM RAM & ORS
|
November 15, 2017 |
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FUTURE GENERALI INDIA INSURANCE CO LTD Vs. SUMAN GOSWAMI & ORS
|
November 10, 2017 |
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G CHAUDHURI Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY & ANR
|
December 5, 2017 |
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G.B. INTERNATIONAL Vs. UNION OF INDIA
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January 18, 2017 |
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G.C. ABHIMANYU SINGH Vs. UNION OF INDIA AND ORS
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February 2, 2017 |
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G.D FOODS MFG (INDIA) PVT. LTD. Vs. ZIHAWA FOODS PVT. LTD.
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May 17, 2017 |
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G.K. NANDA Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD AND ANR.
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October 16, 2017 |
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G.K.BURMAN HERBAL (INDIA) PVT LTD Vs. ZEE HYGIENE PRODUCTS PVT LTD.
|
July 10, 2017 |
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G.S.JOHAR & ORS. Vs. IL&FS TRUST COMPANY LIMITED & ORS
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January 23, 2017 |
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GAIL (INDIA) LIMITED Vs. PUNJ LLOYD LIMITED
|
May 8, 2017 |
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GAIL (INDIA) LTD. Vs. OSRAM INDIA PVT LTD.
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March 9, 2017 |
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GAIL (INDIA) LTD. Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ANOTHER
|
April 11, 2017 |
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GAIL GAS LTD Vs. BAPU INDUSTRIES
|
January 10, 2017 |
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GAIL INDIA LTD. & ORS. Vs. M/S PRERNA ENTERPRISES & ANR.
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October 31, 2017 |
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GAJENDER SHARMA Vs. SREE GOKULAM CHIT & FINANCE PVT. LTD.
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January 13, 2017 |
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GAJINDER Vs. GOVT OF NCT OF DELHI & ORS.
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December 4, 2017 |
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GAJINDER Vs. GOVT OF NCT OF DELHI & ORS
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November 30, 2017 |
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GALDERMA S.A. Vs. VELITE HEALTHCARE
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July 31, 2017 |
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GAMMON INDIA LTD AND ANR. Vs. DELHI DEVELOPMENT AUTHORITY AND OTHERS
|
April 18, 2017 |
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GANESH RAM BHATT Vs. SHARDA DEVI SANSKRIT VIDYAPEETH AND ANOTHER
|
May 8, 2017 |
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GANGA YAMUNA FINVEST PVT LTD (IN LEQN) THR OFFICIAL LIQUIDATOR Vs. SMC GLOBAL SECURITIES LTD & ORS
|
December 19, 2017 |
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GANGOTRI ENTERPRISES LIMITED Vs. NTPC TAMIL NADU ENERGY COMPANY LIMITED
|
January 16, 2017 |
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GANGOTRI ENTERPRISES LIMITED & ORS Vs. SANJAY BANSAL
|
January 19, 2017 |
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GANPATI FINCAP SERVICES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 25, 2017 |
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GARG ROADLINES Vs. COMMISSIONER, TRADE AND TAXES
|
April 12, 2017 |
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GARIMA GOEL Vs. VARUN GUPTA
|
April 21, 2017 |
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GATEWAY RAIL FREIGHT LTD. Vs. NORTHERN RAILWAY, NEW DELHI
|
August 18, 2017 |
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GAUHAR HUSSAIN Vs. MUMTAZ ARA
|
January 30, 2017 |
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GAURANG KANTH Vs. BSES RAJDHANI POWER LIMITED
|
December 12, 2017 |
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GAURAV Vs. UNION OF INDIA
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November 21, 2017 |
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GAURAV BHARDWAJ Vs. STATE
|
February 14, 2017 |
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GAURAV DEEP AND ANR. Vs. UNION OF INDIA AND ANR.
|
August 16, 2017 |
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GAURAV MONGA Vs. PREMIER INN INDIA PVT LTD & ORS
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January 6, 2017 |
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GAURI GROVER Vs. GOVERNMENT OF NCT OF DELHI
|
June 2, 2017 |
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GAUTAM GAMBHIR Vs. D A P & CO & ANR
|
December 13, 2017 |
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GAUTAM R. MORARKA Vs. UNION OF INDIA AND ANR
|
October 17, 2017 |
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GAYA PRASAD PAL @ MUKESH Vs. STATE
|
November 9, 2017 |
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GAYATRI AGGARWAL Vs. INCOME TAX COMMISSIONER
|
November 10, 2017 |
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GCG TRANSGLOBAL HOUSING PROJECT PVT LTD Vs. SURAKSHIT EXPORTS PRIVATE LTD & ORS
|
December 8, 2017 |
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GE T&D INDIA LIMITED Vs. RELIABLE ENGINEERING PROJECTS AND MARKETING
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February 15, 2017 |
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GECAS SERVICES INDIA PVT. LTD. Vs. INCOME TAX OFFICER
|
July 11, 2017 |
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GEETA MALHOTRA Vs. RAVNEET KAUR CHOWDHARY
|
February 23, 2017 |
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GEETA SHARMA Vs. STATE NCT OF DELHI
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July 21, 2017 |
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GEETA SHARMA Vs. UNION OF INDIA & ANR
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May 30, 2017 |
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GEETAM SINGH Vs. CENTRAL SECRETARIAT CLUB
|
November 2, 2017 |
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GEMINI FOOD & BEVERAGES PVT LTD Vs. OMWATI & ANR
|
October 23, 2017 |
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GENERAL INSURANCE CO LTD Vs. MUSTKEEM & ORS
|
December 18, 2017 |
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GENERAL MANAGER AND ORS. Vs. PREM PAL SINGH & ANR.
|
February 2, 2017 |
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GEOMETRIC LIMITED Vs. STATE
|
January 18, 2017 |
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GHANSHYAM @ RAJU Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 29, 2017 |
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GHANSHYAM CHAND SHARMA Vs. DELHI POWER COMPANY AND ANR.
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March 21, 2017 |
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GHULAM RASOOL KHAN Vs. STATE (NCT OF DELHI)
|
October 24, 2017 |
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GIAN SINGH AND ANR Vs. UNION OF INDIA AND ANR
|
December 20, 2017 |
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GIRDHAR SONDHI Vs. EMKAY GLOBAL FINANCIAL SERVICES LTD.
|
October 11, 2017 |
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GIRISH KUMAR SHUKLA Vs. MOHD WASEEM & ORS
|
November 10, 2017 |
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GLAXO GROUP LIMITED Vs. AAR ESS REMEDIES PRIVATE LIMITED
|
July 27, 2017 |
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GLENCORE INTERNATIONAL AG Vs. DALMIA CEMENT (BHARAT) LIMITED
|
July 3, 2017 |
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GLOBAL ENTERPRISES Vs. CCE, DELHI-II
|
July 4, 2017 |
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GMR ENERGY LIMITED Vs. DOOSAN POWER SYSTEMS INDIA PRIVATE LIMITED & ORS.
|
November 14, 2017 |
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GODFREY PHILLIPS INDIA LIMITED Vs. P.T.I PRIVATE LIMITED & ORS.
|
December 22, 2017 |
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GODREJ SARA LEE LTD. REP. BY ITS SENIOR OFFICER ADMINISTRATION MR. A.S. RAMANUJAM Vs. AVM PRODUCTION PVT.LTD.
|
February 24, 2017 |
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GOKUL CHAND & ORS Vs. UNION OF INDIA & ORS
|
November 8, 2017 |
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GOLAP SAIKIA Vs. STATE (NCT OF DELHI)
|
March 27, 2017 |
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GOLD PEAK INDUSTRIES (HOLDINGS) LIMITED Vs. MR. BHARAT DHAWAN AND ANOTHER
|
November 24, 2017 |
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GOLDY KAUR Vs. NEHA
|
August 2, 2017 |
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GOPAL Vs. STATE (GOVT OF NCT DELHI)
|
June 13, 2017 |
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GOPAL GUPTA Vs. SILVER LINE INCORPORATION
|
February 3, 2017 |
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GOPAL KISHAN Vs. RAM SAROOP
|
September 22, 2017 |
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GOPESH MEHTA Vs. SWIFT INITIATIVE PVT. LTD.
|
April 10, 2017 |
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GORKHA SECURITY SERVICES Vs. SCHOOL OF PLANNING & ARCHITECTURE
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July 10, 2017 |
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GOVERNMENT OF NCT OF DELHI Vs. M/S Y D BUILDERS & HOTELS PVT LTD.
|
January 30, 2017 |
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GOVERNMENT OF NCT OF DELHI Vs. RENU AGGARWAL
|
January 19, 2017 |
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GOVERNMENT OF NCT OF DELHI Vs. MUKESH KUMAR MEENA
|
April 11, 2017 |
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GOVERNMENT OF NCT OF DELHI AND OTHERS Vs. KAMAL KANT SHARMA AND OTHERS
|
March 28, 2017 |
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GOVERNMENT OF NCT OF DELHI PUBLIC WORKS DEPARTMENT Vs. M/S. N.N. BUILDCON PVT LTD.
|
January 16, 2017 |
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GOVERNMENT OF NCT OF DELHI THR SECRETARY (LAND & Vs. AFTAB AHMED & ANR.
|
January 19, 2017 |
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GOVIND RATHI & ANR Vs. NATIONAL CRIMES BUREAU
|
January 12, 2017 |
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GOVIND YADAV AND ORS. Vs. UNION OF INDIA AND ORS.
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December 12, 2017 |
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GOVT OF NCT OF DELHI Vs. S K SHARMA
|
December 15, 2017 |
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GOVT. OF NCT OF DELHI Vs. ASHOK KUMAR
|
January 2, 2017 |
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GOVT. OF NCT OF DELHI Vs. RISHI ANAND
|
September 13, 2017 |
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GOVT. OF NCT OF DELHI Vs. SANJAY & ORS.
|
March 22, 2017 |
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GOVT. OF NCT OF DELHI AND OTHERS Vs. S.V. VAGEESHA AND ANOTHER
|
March 30, 2017 |
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GOYAL MG GASES PVT. LIMITED Vs. IND SYNERGY LIMITED
|
January 19, 2017 |
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GRASIM INDUSTRIES LIMITED Vs. COMPETITION COMMISSION OF INDIA & ANR.
|
September 6, 2017 |
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GREAT EASTERN ENERGY CORPORATION LIMITED Vs. UNION OF INDIA
|
July 25, 2017 |
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GREEN VALLEY CGHS LTD Vs. GURCHARAN SINGH
|
August 3, 2017 |
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GREENKO BUDHIL HYDRO POWER PVT. LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
|
May 15, 2017 |
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GSBA BUILDER PVT. LTD. Vs. RADHA SOAMI SATSANG BEAS
|
March 1, 2017 |
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GUDDI DEVI & ORS. Vs. NEELAM DEVAL
|
April 11, 2017 |
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GUGAN Vs. STATE (GOVT. OF NCT OF DELHI)
|
November 13, 2017 |
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GUJESHWARI DEVI CHAUHAN & ANR. Vs. THE NCT/GOVT OF DELHI THR DIRECTOR EDUCATION AND ORS.
|
January 20, 2017 |
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GULF DTH FZ LLC Vs. DISHTV INDIA LIMITED & OTHERS
|
December 5, 2017 |
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GULFAM Vs. STATE NCT OF DELHI
|
May 25, 2017 |
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GULSHAN KHATRI Vs. GOOGLE INC.
|
March 20, 2017 |
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GULSHAN KUMAR @ GULLI Vs. STATE (NCT OF DELHI)
|
February 6, 2017 |
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GUNJAN SACHDEVA Vs. M/S DEWAN HOUSING FINANCE CORP. LTD AND ORS.
|
September 21, 2017 |
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GUR PRASAD GUPTA Vs. RAM PRASAD GUPTA
|
July 6, 2017 |
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GURBIR KAUR Vs. BDR BUILDERS & DEVELOPERS P. LTD.
|
March 24, 2017 |
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GURDAYAL @ SURAJ Vs. STATE
|
August 2, 2017 |
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GURDEEP SINGH Vs. GURMAIL SINGH AND ORS.
|
March 14, 2017 |
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GURDEEP SINGH Vs. LT GOVERNOR, NCT OF DELHI & ORS
|
December 12, 2017 |
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GURDIP SINGH ANAND Vs. JOSEPH DANIEL
|
September 27, 2017 |
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GURINDER MOHAN SINGH SAMBHI AND OTHERS Vs. THE STATE ( NCT OF DELHI)
|
February 7, 2017 |
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GURMEET KAUR AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
July 20, 2017 |
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GURMEET SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 6, 2017 |
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GURNAM KAUR (DECEASED) THROUGH LRS Vs. BSES RAJDHANI POWER LTD. & ORS
|
March 17, 2017 |
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GURPREET SINGH AHLUWALIA Vs. AMAN KHORANA
|
December 6, 2017 |
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GURU GOBIND SINGH INDRAPRASTHA Vs. ALOK BANSAL AND OTHERS
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November 9, 2017 |
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GURU KIRPA ENTERPRISES AND ANR Vs. CORPORATION BANK AND ANR
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August 4, 2017 |
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GURU NANAK VIDYA BHANDAR TRUST Vs. UNION OF INDIA & ORS
|
January 4, 2017 |
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GVK POWER Vs. UNION OF INDIA
|
March 9, 2017 |
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GVK POWER (GOINDWAL SAHIB)LIMITED Vs. UNION OF INDIA
|
March 9, 2017 |
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GYAN CHAND AND ORS Vs. UNION OF INDIA AND ORS
|
December 13, 2017 |
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H.G. INTERNATIONAL Vs. COMMISSIONER OF TRADE AND TAXES, DELHI
|
August 16, 2017 |
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H.K. GANGWANI Vs. AIFAA TR.SAHDEVA SINGH SECRETARY GENERAL
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May 11, 2017 |
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H.T. MEDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 23, 2017 |
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HABIB UR REHMAN Vs. UNION OF INIDA & ORS
|
November 15, 2017 |
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HADISO CONSTRUCTION PVT. LTD. AND ORS. Vs. COMMISSIONER EMPLOYEES COMPENSATION AND ORS.
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December 21, 2017 |
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HAIKO LOGISTICS INDIA PVT. LTD. Vs. UNION OF INDIA
|
August 21, 2017 |
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HAJARA Vs. GOVERNMENT OF INDIA
|
April 17, 2017 |
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HALDIRAM SNACKS PVT. LTD. Vs. MEGHA ENTERPRISES
|
April 18, 2017 |
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HAMEEDULLAH MOHD AKBAR Vs. STATE (NCT OF DELHI)
|
October 24, 2017 |
|
HANS RAJ @ BHOLA Vs. STATE
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September 21, 2017 |
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HANSRAJ Vs. JAGMINDER SINGH
|
September 22, 2017 |
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HANSRAJ (SINCE DECEASED) Vs. UNION OF INDIA
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August 9, 2017 |
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HANSRAJ MIGLANI & ORS Vs. LAJWANTI KHURANA THR LR & ORS
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November 30, 2017 |
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HANUWANT SINGH SINCE DECEASED NOW REPRESENTED THROUGH LRS Vs. UNION OF INDIA & ORS.
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September 19, 2017 |
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HARBHAJAN KAUR BHATIA THROUGH HER ATTORNEY CHARANJIT SINGH BHATIA Vs. M/S. AADYA TRADING & INVESTMENT PVT. LTD. & ANR.
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July 18, 2017 |
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HARDAYAL SINGH Vs. STATE OF DELHI
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July 6, 2017 |
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HARDWARI LAL VASHISTHA Vs. STATE GNCT OF DELHI
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July 7, 2017 |
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HARDYA DASS Vs. STATE
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November 23, 2017 |
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HARE KRISHNA MISHRA Vs. STATE
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August 3, 2017 |
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HARESH KUMAR Vs. STATE NCT OF DELHI & ANR
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November 23, 2017 |
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HARGOVIND PANDEY Vs. PR.COMMISSIONER OF INCOME TAX
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July 27, 2017 |
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HARI CHAND SAINI Vs. UDAY RAJ AND ORS.
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March 27, 2017 |
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HARI KIRIPA Vs. UNION OF INDIA & ORS
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October 30, 2017 |
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HARI KRISHAN AGARWAL AND OTHERS Vs. INDRAPRASTHA POWER GENERATION COMPANY LTD.
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March 20, 2017 |
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HARI OM GUPTA Vs. STATE
|
January 30, 2017 |
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HARI PRAKASH & ORS Vs. UNION OF INDIA & ORS
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December 19, 2017 |
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HARI RAM Vs. RAMESH KUMAR
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May 19, 2017 |
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HARI RAM & ANR Vs. REGISTRAR GENERAL, DELHI HIGH
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December 20, 2017 |
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HARI SHANKAR RAIKWAR AND ORS. Vs. STATE AND ANR.
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October 13, 2017 |
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HARI SHANKER RASTOGI Vs. ALLAHABAD BANK
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September 19, 2017 |
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HARINDER KAUSHIK Vs. UNION OF INDIA AND ORS
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December 4, 2017 |
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HARINDER PAL SINGH AND ORS Vs. GURU TEG BAHADUR POLYTECHNIC INSTITUTE AND ORS.
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February 16, 2017 |
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HARISH BAJAJ & ANR Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR
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April 26, 2017 |
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HARISH CHANDER Vs. UNION OF INDIA THROUGH
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December 19, 2017 |
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HARISH GUPTA Vs. UNION OF INDIA AND ANOTHER
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April 17, 2017 |
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HARISH KUMAR Vs. SAVITRI DEVI
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August 8, 2017 |
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HARISH RELAN Vs. KAUSHAL KUMARI RELAN
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January 19, 2017 |
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HARISHANKAR Vs. STATE (NCT OF DELHI) & ANR
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January 30, 2017 |
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HARJEET SINGH JOHAR Vs. COMMISSIONER OF CUSTOMS (GENERAL)
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May 22, 2017 |
|
HARJIT SINGH Vs. M/S. BHARAT HOTELS LTD. AND ANR.
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July 31, 2017 |
|
HARKIRAT SINGH Vs. UNION OF INDIA AND ORS
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December 19, 2017 |
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HARKRISHAN DAS NIJHAWAN Vs. SATYAVIR KATAR
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April 24, 2017 |
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HARMOZ SIDDIQUI AND ORS. Vs. SMT. SABNAM @ DUKHTARI BEGUM
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February 16, 2017 |
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HARPREET SINGH BHATIA Vs. NORTH DELHI POWER LTD
|
December 8, 2017 |
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HARSHVARDHAN SARANGPANI REDDY Vs. STATE OF (NCT) DELHI AND ANR.
|
January 16, 2017 |
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HARVEER SINGH Vs. DELHI POWER SUPPLY CO. LTD.
|
November 8, 2017 |
|
HARVINDER SINGH Vs. AFSAR KHAN
|
March 10, 2017 |
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HASKONINGDHV INDIA LIMITED Vs. HASKONINGDHV CONSULTING PRIVATE LIMITED
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January 31, 2017 |
|
HC SRI BHAGWAN Vs. STATE
|
September 15, 2017 |
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HC SUBEY SINGH Vs. UNION OF INDIA AND OTHERS
|
September 6, 2017 |
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HCL INFOTECH LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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February 8, 2017 |
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HCL TECHNOLOGIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 20, 2017 |
|
HDFC ERGO GENERAL INSURANCE CO LTD Vs. ANIL KUMAR & ANR
|
November 10, 2017 |
|
HDFC ERGO GENERAL INSURANCE CO LTD Vs. GEETA & ORS
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July 7, 2017 |
|
HEALTH FOOD PRODUCTS PRIVATE LIMITED Vs. SIDDHI VINAYAK INDUSTRIES PRIVATE LIMITED
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March 7, 2017 |
|
HELAMIN TECHNOLOGY HOLDING SA AND ANR. Vs. HARIBANSH RAI AND ORS.
|
November 13, 2017 |
|
HEMLATA Vs. UNION OF INDIA
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September 12, 2017 |
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HETTICH MARKETING UNDVERTRIEBS GMBH & ANR. Vs. ANUSHKA GILL & ORS.
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July 12, 2017 |
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HILARIA MALONG Vs. MD. SAJAHAN ALI
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August 11, 2017 |
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HILLWOODS ACADEMY AND ORS Vs. ARCHNA PETER AND ANR
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November 14, 2017 |
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HIMALAYA COMMUNICATIONS LTD Vs. BHARAT SANCHAR NIGAM LTD
|
July 3, 2017 |
|
HIMALYA INTERNATIONAL LTD Vs. HIMALAYA DRUGS COMPANY
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December 7, 2017 |
|
HIMANSHU SURI Vs. STATE (NCT OF DELHI)
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May 30, 2017 |
|
HIND ENERGY AND COAL BENEFICATION (INDIA) LTD. Vs. UNION OF INDIA
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September 8, 2017 |
|
HINDU EDUCATIONAL TRUST Vs. UNIVERSITY OF DELHI AND ANOTHER
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May 30, 2017 |
|
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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July 5, 2017 |
|
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. IRCON INTERNATIONAL LTD.
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May 5, 2017 |
|
HINDUSTAN LEVER LTD. Vs. UNION OF INDIA
|
May 16, 2017 |
|
HIRA LAL Vs. DIRECTOR OF EDUCATION
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August 8, 2017 |
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HIRA LAL BANSAL Vs. CENTRAL INFORMATION COMMISSION & ORS.
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August 10, 2017 |
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HIRA LAL SINGH AND OTHERS Vs. THE LAND DEVELOPMENT OFFICER, LAND AND DEVELOPMENT OFFICE
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August 8, 2017 |
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HIRA NAND Vs. UNION OF INDIA AND OTHERS
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September 22, 2017 |
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HITENDER Vs. UNION OF INDIA AND ORS
|
December 6, 2017 |
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HITENDER KUMAR MEHTA Vs. UNION OF INDIA & ORS
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December 13, 2017 |
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HITESH MOHAN NAGPAL Vs. RACHNA NAGPAL
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August 28, 2017 |
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HOLLAND COMPANY LP Vs. S.P. INDUSTRIES
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July 27, 2017 |
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HOLLAND L.P. Vs. A.D. ELECTRO STELL CO. PVT. LTD.
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April 26, 2017 |
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HOMPAL SINGH Vs. STATE OF DELHI
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May 22, 2017 |
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HONEY BHAGAT Vs. PRALEEN CHOPRA
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September 25, 2017 |
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HONEY PREET INSAN Vs. STATE
|
September 26, 2017 |
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HONSHU BUILDCON PRIVATE LIMITED Vs. NORTH DELHI MUNICIPAL CORP & ANR
|
December 14, 2017 |
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HOOR CHAMAN BEGUM Vs. HURRIYAT KHANAM & ORS.
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January 12, 2017 |
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HOSPITECH MANAGEMENT CONSULTANTS PVT LTD Vs. ENGINEER-IN-CHIEFS BRANCH FOR MES WORKS, E2 (DESIGN) INTEGRATED HQ OF MOD (ARMY)
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December 13, 2017 |
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HOTEL CORPORATION OF INDIA Vs. WORKMEN
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November 21, 2017 |
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HOTEL LE-MERIDIEN C.J. INTERNATIONAL HOTEL LIMITED Vs. HOTEL MAZDOOR UNION
|
April 19, 2017 |
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HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
July 3, 2017 |
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HOUSING AND URBAN DEVELOPMENT CORPORATION LTD (HUDCO) Vs. SGS CONSTRUCTION AND DEVELOPERS PVT LTD & ORS.
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February 1, 2017 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. RAVINDRA DHANKAR AND ANOTHER
|
November 17, 2017 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD. THR. ITS MANAGER (LEGAL) AJU ASHOK Vs. GOVT. OF NCT OF DELHI
|
March 1, 2017 |
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HPL (INDIA) LIMITED & ORS. Vs. QRG ENTERPRISES AND ANOTHER
|
February 14, 2017 |
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HRD CORPORATION Vs. GAIL (INDIA) LIMITED
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April 24, 2017 |
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HSIL LIMITED Vs. MARVEL CERAMICS
|
January 30, 2017 |
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HSIL LTD. Vs. MARVEL CERAMICS AND ORS.
|
November 3, 2017 |
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HT MEDIA LIMITED Vs. THE COMMISSIONER OF SERVICE TAX AND OTHERS & ANR.
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August 8, 2017 |
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HUGHES AND HUGHES CHEM. LTD. Vs. UNION OF INDIA
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October 25, 2017 |
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HUNNY Vs. STATE
|
June 6, 2017 |
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HUNT AND PALMER AIR CHARTER INDIA PRIVATE LIMITED Vs. HUNT AND PALMER AIR CHARTER INDIA PRIVATE LIMITED
|
October 11, 2017 |
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ICICI BANK LIMITED Vs. MOHD ZAHEEN
|
July 25, 2017 |
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ICICI BANK LTD. Vs. MARSHAL OVERSEAS PVT. LTD. AND ANOTHER
|
April 11, 2017 |
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ICICI BANK LTD. Vs. GURVINDER SINGH BHANDAL, ARUN KUMAR AND ANR., SHIV PAL SINGH CHAUDHARY, ASHOK SHARMA, BALJINDER SINGH, PANKAJ GARG AND MAINAWATI
|
February 10, 2017 |
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ICICI BANK LTD. Vs. KAPIL PURI AND ORS.
|
March 8, 2017 |
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ICICI LOMBARD GEN. INSURANCE CO. LTD. Vs. LAXMI DEVI AND OTHERS
|
October 24, 2017 |
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ICICI LOMBARD GENERAL INS CO LTD Vs. LALLAN KUMAR & ORS
|
October 25, 2017 |
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ICICI LOMBARD GENERAL INS CO LTD Vs. GEETA RAWAT AND ORS
|
August 18, 2017 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUNITA DEVI AND ORS
|
August 10, 2017 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MAJOR SHYAM LAL DAHIYA & ORS
|
November 9, 2017 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. BALVINDER KAUR @ BOBY & ORS
|
November 10, 2017 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJ SINGH & ORS
|
December 7, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SURIYA ANJUM & ORS
|
December 8, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. RAJ KUMAR & ORS
|
December 8, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RUKMANI DEVI & ORS
|
December 4, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. KIRAN & ORS
|
November 29, 2017 |
|
ICON HEALTH AND FITNES, INC Vs. SHERIFF USMAN AND ANR.
|
September 12, 2017 |
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IDEA MOBILE COMMERCE SERVICES LIMITED Vs. ADITYA BIRLA IDEA PAYMENTS BANK LIMITED
|
January 3, 2017 |
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IFB INDUSTRIES LTD. Vs. UNION OF INDIA
|
April 3, 2017 |
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IFCI FACTORS LIMITED Vs. GANGOTRI IRON & STEEL CO LTD & ORS
|
December 13, 2017 |
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IFFCO Vs. MASTER SHIVAM & ANR.
|
July 13, 2017 |
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IFFCO TOKIO GENERAL INS. CO. LTD. Vs. BABU LENKA AND ORS.
|
September 12, 2017 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. AALAM
|
August 9, 2017 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SEEMA AND ORS
|
August 11, 2017 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. KANTI DEVI & ORS
|
November 16, 2017 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SH. SOHANPAL AND ANOTHER
|
July 20, 2017 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. ASHU MUNJAL AND OTHERS
|
July 19, 2017 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. MAJNU & ORS
|
November 14, 2017 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. LT COL RENU KUMARI & ORS
|
December 12, 2017 |
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IHHR HOSPITALITY PVT. LTD. Vs. HOTEL ANANDA
|
April 11, 2017 |
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IJM CORPORATION BERHAD Vs. COMMISSIONER OF TRADE & TAXES
|
November 2, 2017 |
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IMRAN ABDULLA SYED Vs. STATE OF DELHI
|
May 18, 2017 |
|
IN MATTER OF AJIS INDIA PRIVATE LMITED (IN VOL LIQN) Vs. STATE
|
December 20, 2017 |
|
IN THE MATTER OF :BRAND TRADING (INDIA) PRIVATE LIMITED Vs. STATE
|
July 21, 2017 |
|
IN THE MATTER OF GIP INVESTMENT ADVISORS INDIA Vs. STATE
|
October 25, 2017 |
|
IN THE MATTER OF ONCQUEST LABORATORIES LIMITED Vs. STATE
|
March 8, 2017 |
|
IN THE MATTER OF PAN-ASIAN RENEWABLES PRIVATE LIMITED Vs. STATE
|
July 4, 2017 |
|
IN THE MATTER OF: HAJRA PARVEEN Vs. SAEED AHMAD KHAN AND ANR
|
January 9, 2017 |
|
IN THE MATTER OF: MONA AUTO INDUSTRIES PRIVATE LIMITED Vs. STATE
|
January 10, 2017 |
|
INCOME TAX DEPARTMENT Vs. VIJAY SINGH @ VIJAY KUMAR
|
November 7, 2017 |
|
INDERJEET Vs. STATE NCT OF DELHI AND ANR.
|
April 11, 2017 |
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INDERJEET SINGH Vs. UNION OF INDIA & ORS
|
November 30, 2017 |
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INDERJEET SINGH SIDHU Vs. UNION OF INDIA & ORS
|
December 13, 2017 |
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INDERJIT MEHTA CONST. PVT. LTD. Vs. UNION OF INDIA AND ANR.
|
March 2, 2017 |
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INDERJIT SINGH Vs. PUNJAB NATIONAL BANK
|
April 27, 2017 |
|
INDERPAL @ MANDHU Vs. STATE
|
December 14, 2017 |
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INDIA AWAKE FOR TRANSPARENCY Vs. UNION OF INDIA REP. BY SECRETARY, MINISTRY OF CORPORATE AFFAIRS AND ANR.
|
December 5, 2017 |
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INDIA INFOLINE LTD. Vs. SANTOSH KUMAR SAXENA & ORS.
|
October 30, 2017 |
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INDIA INFRASTRUCTURE AND LOGISTICS PVT. LTD. Vs. UNION OF INDIA
|
May 22, 2017 |
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INDIAN AIRPORTS KAMGAR UNION Vs. AIRPORTS AUTHORITY OF INDIA
|
May 1, 2017 |
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INDIAN ASSOCIATION OF TOUR OPERATORS Vs. UNION OF INDIA
|
August 31, 2017 |
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INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. HARIDEV PRASAD
|
May 8, 2017 |
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INDIAN INSTITUTE OF ARCHITECTS Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION & ORS.
|
February 8, 2017 |
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INDIAN OIL CORPORATION LTD Vs. MAN INDUSTRIES (INDIA) LTD
|
January 10, 2017 |
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INDIAN OIL CORPORATION LTD. Vs. M/S. ANEJA TRANSPORTERS
|
July 25, 2017 |
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INDIAN PLASTIC FOOTWEAR AND CLOTHING PVT. LTD. Vs. BALDEV SINGH
|
November 13, 2017 |
|
INDIAN POTASH LIMITED & ORS Vs. UNION OF INDIA & ORS
|
November 28, 2017 |
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INDIAN TELEPHONE INDUSTRIES LTD. Vs. SURINDER MOHAN
|
May 8, 2017 |
|
INDOVAX PVT. LTD Vs. MERCK ANIMAL HEALTH
|
July 27, 2017 |
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INDRA KAUSHAL & ANOTHER Vs. RAVINDER KAUSHAL & OTHERS
|
November 30, 2017 |
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INDRA VIKAS SAMITI & ANR. Vs. STATE GOVT. OF NCT OF DELHI & ANR.
|
January 17, 2017 |
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INDRAJ AND ORS Vs. LAND ACQUISITION COLLECTOR AND ANR
|
December 13, 2017 |
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INDRANI DASGUPTA & ANR. Vs. PARVINDER KUMAR & ORS.
|
March 20, 2017 |
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INDRANIL CHAKRAVARTI Vs. STATE NCT OF DELHI
|
April 21, 2017 |
|
INDU BANSAL Vs. STATE
|
November 28, 2017 |
|
INDUL SHAH Vs. STATE
|
March 7, 2017 |
|
INDURE PRIVATE LIMITED Vs. HEIDELBERG CEMENT LIMITED
|
May 23, 2017 |
|
INDUS TOWERS LIMITED THROUGH: ITS AUTHORISED SIGNATORY MR. AMISH MEHTA, CHIEF FINANCIAL OFFICER Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
|
May 29, 2017 |
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INDUSIND BANK Vs. LT. COL. M.P.S. BHATIA & ANR.
|
April 27, 2017 |
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INDWELL CONSTRUCTION PVT. LTD. Vs. RAIL VIKAS NIGAM LTD.
|
October 10, 2017 |
|
INFO EDGE (INDIA) LTD. Vs. SUMANTA BHATTACHARYA
|
April 25, 2017 |
|
INFONOX SOFTWARE PVT. LTD. Vs. RAJ KUMAR DUBEY
|
January 11, 2017 |
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INNER TRIP REIYUKAI INTERNATIONAL & ANR. Vs. INNER TRIP REIYUKAI INTERNATIONAL SOCIETY & ORS.
|
November 1, 2017 |
|
INNOVATIVE CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS (GENERAL)
|
May 23, 2017 |
|
INNOVATIVE TECH PACK LTD Vs. SPECIAL DIRECTOR OF ENFORCEMENT
|
January 11, 2017 |
|
INNOVATIVE TEXTILES PVT LTD & ANR Vs. HEM CHAND SHARMA & ANR
|
December 7, 2017 |
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INOX LEISURE LTD. Vs. COMPETITION COMMISSION OF INDIA
|
November 9, 2017 |
|
INSPECTOR RAJENDRA SINGH Vs. UOI
|
March 27, 2017 |
|
INTAS PHARMACEUTICALS LTD. Vs. MACLEODS PHARMACEUTICALS LTD.
|
January 25, 2017 |
|
INTEC INDIA LIMITED Vs. UNION OF INDIA & ORS
|
December 20, 2017 |
|
INTER IKEA SYSTEMS BV Vs. AKEA FURNITURE SOLUTIONS
|
December 11, 2017 |
|
INTERGLOBE AVIATION LIMITED & ... Vs. UNION OF INDIA & ANR.
|
December 20, 2017 |
|
INTERNATIONAL ENGINEERS AND PROJECT CONSULTANTS LIMITED (IEPCL) Vs. UNION OF INDIA AND ANOTHER
|
May 9, 2017 |
|
INTERNATIONAL STUDENT IDENTITY CARD ASSOCIATION Vs. ABHISHEK TIWARI
|
February 27, 2017 |
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INTERNATIONAL TRACTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
July 13, 2017 |
|
INTEX TECHNOLOGIES (INDIA) LTD Vs. AZ TECH (INDIA)
|
March 10, 2017 |
|
IP SUPPORT SERVICES (INDIA) PVT. LTD Vs. MILLENIUM PLAZA LIMITED
|
July 17, 2017 |
|
IQBAL HUSSAIN Vs. UNION OF INDIA
|
March 15, 2017 |
|
IQBAL SINGH VEDI Vs. UNION OF INDIA & ORS
|
March 6, 2017 |
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IRCON INTERNATIONAL LIMITED Vs. SATYA PRAKASH BUILDERS LIMITED
|
April 13, 2017 |
|
IRCON INTERNATIONAL LTD. Vs. SATYA PRAKASH BUILDERS LTD.
|
September 1, 2017 |
|
IRFAN AHMAD Vs. NATIONAL INSURANCE CO. LTD.
|
July 7, 2017 |
|
IRMEET SINGH KOHLI AND ORS. Vs. ASHOK KUMAR BATRA AND ANR.
|
September 18, 2017 |
|
IRONMAN SECURITY SERVICES PVT. LTD. Vs. UNION OF INDIA AND ANR.
|
September 4, 2017 |
|
IRWIN BIN HASSIM Vs. ANIL KUMAR, AIR CUSTOMS OFFICER, IGI AIRPORT
|
October 9, 2017 |
|
ISH RANI Vs. UNION OF INDIA
|
March 27, 2017 |
|
ISHA RASHID Vs. STATE
|
May 8, 2017 |
|
ISHAN EDUCATION RESEARCH SOCIETY Vs. NATIONAL COMMISSION FOR MINORITY EDUCATION INSTITUTIONS AND ORS.
|
March 16, 2017 |
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ISHVAKOO (INDIA) PVT. LTD Vs. NATIONAL PROJECTS CONSTRUCTION CORPARATION LTD
|
November 1, 2017 |
|
ISHWAR DAYAL KANSAL Vs. MOTION PICTURE ASSOCIATION
|
November 30, 2017 |
|
ISHWAR SINGH Vs. UNION OF INDIA
|
April 18, 2017 |
|
ISHWARI PRASAD Vs. THE MANAGEMENT OF ASHOK HOTEL AND ANR.
|
February 23, 2017 |
|
ISLAMIC RESEARCH FOUNDATION Vs. UNION OF INDIA
|
March 16, 2017 |
|
ISRAEL AEROSPLACE INDUSTRIES LIAISON OFFICE Vs. SHRI SHARDA INSTITUTE OF INDIAN MANAGEMENT
|
November 23, 2017 |
|
ITC HOTELS LTD Vs. ABP PVT. LTD
|
January 10, 2017 |
|
ITC LIMITED Vs. FOOD CORPORATION OF INDIA
|
August 16, 2017 |
|
ITD CEMENTATION INDIA LTD. Vs. PUBLIC WORKS DEPARTMENT GOVT. OF NCT DELHI
|
July 26, 2017 |
|
ITD CEMENTATION INDIA LTD. Vs. PUBLIC WORKS DEPARTMENT
|
April 19, 2017 |
|
ITD CEMENTATIONS LTD. Vs. COMMISSIONER EMPLOYEES COMPENSATION
|
May 4, 2017 |
|
IVRCL LTD Vs. RAIL VIKASH NIGAM LIMITED & ORS
|
December 22, 2017 |
|
J Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.
|
March 8, 2017 |
|
J C BAMFORD EXCAVATORS LIMITED & ANR Vs. BULL MACHINES PVT LTD
|
December 20, 2017 |
|
J K JUTE MILL MAZDOOR EKTA UNION Vs. UOI AND ORS
|
December 6, 2017 |
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J N CHAMBER AND ANR Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS
|
December 18, 2017 |
|
J.H. JEWELERS Vs. UMED CHINDALIYA
|
November 2, 2017 |
|
J.K. MITTAL & COMPANY Vs. UNION OF INDIA & ORS.
|
July 12, 2017 |
|
J.K. MITTAL & COMPANY Vs. UNION OF INDIA
|
July 18, 2017 |
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J.K. MITTAL AND COMPANY Vs. UNION OF INDIA
|
September 14, 2017 |
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J.M. CONSTRUCTION PVT. LTD. Vs. KRISHNA SACHDEV
|
April 26, 2017 |
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J.S. SEHRAWAT Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD AND ANOTHER
|
February 27, 2017 |
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JAGAN NATH Vs. STATE
|
November 25, 2017 |
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JAGAN NATH SHARMA Vs. KISHAN CHAND SHARMA
|
February 17, 2017 |
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JAGANNATH Vs. STATE (NCT OF DELHI)
|
July 27, 2017 |
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JAGAT NARAIN SARAF & ANR. Vs. ANJANI KUMAR SHARMA THROUGH LRS AND ANR.
|
May 25, 2017 |
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JAGAT RAM AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 3, 2017 |
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JAGBIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 10, 2017 |
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JAGDAMBA SALES CORPORATION Vs. DIRECTOR GENERAL (PRISONS) AND ANR
|
August 11, 2017 |
|
JAGDAMBA SALES CORPORATION Vs. DIRECTOR GENERAL (PRISONS) AND ANR
|
August 8, 2017 |
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JAGDISH PRASAD Vs. GOVERNMENT OF NCTG OF DELHI
|
November 16, 2017 |
|
JAGDISH PRASAD GUPTA Vs. CIT
|
August 18, 2017 |
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JAGDISH SINGHAL & ANR. Vs. RAM BHAJ BANSAL AND ORS.
|
April 25, 2017 |
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JAGMOHAN BEHL Vs. STATE BANK OF INDIA
|
February 17, 2017 |
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JAGMOHAN BEHL Vs. STATE BANK OF INDORE
|
September 22, 2017 |
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JAGRAN PRAKASHAN LTD AND ANR Vs. GOVERNMENT OF NCT OF DELHI AND ORS
|
December 14, 2017 |
|
JAI BHAGWAN Vs. PREM WATI AND OTHERS
|
February 8, 2017 |
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JAI KARAN SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
November 21, 2017 |
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JAI KISHAN & ANR. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
|
February 21, 2017 |
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JAI KISHAN BASOYA Vs. CANARA BANK AND ANOTHER
|
July 3, 2017 |
|
JAI KISHAN SHARMA Vs. UOI & ORS
|
December 5, 2017 |
|
JAI KUMAR AND ORS Vs. AIRPORT AUTHORITY OF INDIA AND ORS
|
December 19, 2017 |
|
JAI KUMAR ARYA Vs. CHHAYA DEVI
|
November 7, 2017 |
|
JAI PRAKASH Vs. SHIV STEEL & ANR
|
December 6, 2017 |
|
JAI PRAKASH AGGARWAL Vs. STATE & ORS
|
January 10, 2017 |
|
JAI SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN
|
August 23, 2017 |
|
JAI SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 17, 2017 |
|
JAIDEEP NARANG Vs. STATE
|
September 19, 2017 |
|
JAIN RICELAND PVT LTD Vs. SAGAR OVERSEAS
|
October 30, 2017 |
|
JAINAB & OTHERS Vs. MOHD ASHRAF
|
September 14, 2017 |
|
JAISHREE Vs. STATE
|
April 19, 2017 |
|
JAKKI MULL & SONS Vs. JAGDISH THAKRAL
|
November 1, 2017 |
|
JALESHWAR MAJHI Vs. STATE
|
December 6, 2017 |
|
JAMADAR OJHA Vs. STATE
|
June 1, 2017 |
|
JAMAL @ RANJHA THR. ARVIND KUMAR (IN Vs. NCT OF DELHI & ORS.
|
November 1, 2017 |
|
JAMIA HAMDARD UNIVERSITY Vs. PROF M SRIDHAR ARCARYULU
|
March 17, 2017 |
|
JAMILA BEGUM Vs. HEENA ANSARI
|
August 9, 2017 |
|
JAMMU & KASHMIR STATE POWER DEVELOPMENT CORPORATION Vs. K J M C GLOBAL MARKET (INDIA) LIMITED
|
March 9, 2017 |
|
JAMNA DASS & ORS Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
November 2, 2017 |
|
JANAK Vs. STATE
|
December 16, 2017 |
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JANAK RAJ CHOUDHARY Vs. RAJENDER PRAKASH CHOUDHARY AND ORS.
|
April 25, 2017 |
|
JANGUMAL GOYAL & ANR Vs. GOVT OF NCT OF DELHI & ORS
|
October 27, 2017 |
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JANUKI KUMARI J.B. RANA Vs. ASHOK KUMAR
|
February 28, 2017 |
|
JASBIR KUMAR Vs. KANCHAN KAUR
|
February 6, 2017 |
|
JASBIR SINGH Vs. STATE
|
August 29, 2017 |
|
JASMEET KAUR Vs. NAVTEJ SINGH
|
December 20, 2017 |
|
JASMEET KAUR Vs. NAVTEJ SINGH (DELHI)(D.B.)
|
September 19, 2017 |
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JASPAL KAUR Vs. MUNICIPAL CORPORATION OF DELHI
|
February 20, 2017 |
|
JASPAL KAUR (SINCE DECEASED)THR HER LRS Vs. MUNICIPAL CORPORATION OF DELHI
|
December 5, 2017 |
|
JASPREET SINGH @ GOLU Vs. STATE & ANR.
|
February 20, 2017 |
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JASSUM PROPCON PROJECTS LTD Vs. MUNISH ARORA & ANR.
|
May 25, 2017 |
|
JASWANT KAUR Vs. RAVINDER SINGH LOVELY & ORS
|
January 9, 2017 |
|
JASWANT SINGH Vs. BIMLESH DEVI
|
May 2, 2017 |
|
JASWANT SINGH & ANR Vs. I N CHAUDHARY
|
November 23, 2017 |
|
JAVED ALI Vs. STATE
|
October 26, 2017 |
|
JAY METAL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-V
|
July 13, 2017 |
|
JAYA MUKHERJEE Vs. SIDDHARTHA MUKHEREE
|
January 27, 2017 |
|
JAYASWAL NECO INDUSTRIES LTD Vs. GOYAL MG GASES PVT LTD
|
December 21, 2017 |
|
JCB INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 7, 2017 |
|
JCL SHAHWAZ KHAN Vs. STATE (GOVT OF NCT OF DELHI)
|
November 21, 2017 |
|
JEET SINGH Vs. DASHRATH YADAV
|
February 16, 2017 |
|
JEET SINGH Vs. DEPUTY COMMISSIONER OF POLICE & ANR
|
September 13, 2017 |
|
JEETU WEDE Vs. UNION OF INDIA & ORS
|
February 3, 2017 |
|
JEEVAN JENA Vs. STATE OF NCT
|
May 17, 2017 |
|
JET AIRWAYS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
July 18, 2017 |
|
JETENDER KUMAR @ RAJAN Vs. KAMLESH @ GANGA & ORS.
|
November 10, 2017 |
|
JETPUR SOMNATH TOLLWAYS LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
July 31, 2017 |
|
JINDAL DYECHEM INDUSTRIES (P) LTD. Vs. UNION OF INDIA
|
October 11, 2017 |
|
JINDAL POWER LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 9, 2017 |
|
JINDAL PROMOTERS (P) LTD Vs. JAIPURIA BUILDTECH (P) LTD
|
December 20, 2017 |
|
JINDAL STEEL & POWER LIMITED & ANR Vs. UNION OF INDIA & ORS
|
January 24, 2017 |
|
JITENDER @ JITU Vs. STATE NCT OF DELHI
|
May 31, 2017 |
|
JITENDER KHARI Vs. STATE
|
February 9, 2017 |
|
JITENDRA KUMAR PANDEY Vs. CHIEF GENERAL MANAGER
|
April 11, 2017 |
|
JITESH KALRA AUTHORIZED REPRESENTATIVE UNICON REAL ESTATS P. LTD. Vs. GOPAL DASS & ANR.
|
February 15, 2017 |
|
JITF WATER INFRASTRUCTURE LTD. Vs. UNION OF INDIA
|
September 6, 2017 |
|
JOGINDER CHADDA Vs. RAKESH KUMAR
|
April 24, 2017 |
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JOGINDER SINGH DHAIYA Vs. M.A. TARDE
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December 22, 2017 |
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JOGINDER SINGH NAGI Vs. M/S NEW SILVER LINE TRADERS PVT LTD
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July 19, 2017 |
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JPC INFRASTRUCTURE AND CONSTRUCTIONS PVT. LTD. Vs. ALSTOM SYSTEMS INDIA PVT. LTD.
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April 21, 2017 |
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JUDGE KUMAR @ DEEPAK Vs. STATE OF NCT OF DELHI
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May 19, 2017 |
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JUGAL KISHORE Vs. LT. GOVERNOR, DELHI & ANR.
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May 3, 2017 |
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JUGAL KISHORE Vs. ROSHAN LAL AND ANOTHER
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May 31, 2017 |
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JUPITER WAGONS LTD. Vs. UNION OF INDIA & ORS
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May 17, 2017 |
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JUSTICE C.S. KARNAN Vs. HONBLE SUPREME COURT OF INDIA
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August 23, 2017 |
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JVG FINANCE LTD. Vs. JVG FINANCING AND SERVICES LIMITED
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October 26, 2017 |
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JYOTI CHADHA Vs. KARAN CHADHA
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September 26, 2017 |
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JYOTI DEVI Vs. UNION OF INDIA & ORS
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December 13, 2017 |
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JYOTI STORE Vs. GOVT OF NCT OF DELHI AND ANOTHER
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May 24, 2017 |
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JYOTI SWARUP Vs. CHANDER GUPTA & ORS
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December 15, 2017 |
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K B SHUKLA Vs. HARDAYAL SINGH AND ORS
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August 1, 2017 |
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K R MANGALAM WORLD SCHOOL Vs. DIRECTORATE OF EDUCATION
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August 3, 2017 |
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K. Vs. THE STATE (NCT OF DELHI) AND ANR.
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February 15, 2017 |
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K. ASOKAN Vs. NUCLEAR SCIENCE CENTRE AND OTHERS
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March 28, 2017 |
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K.C. GUPTA Vs. DIRECTOR OF EDUCATION & ANR.
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March 16, 2017 |
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K.G. Vs. STATE OF DELHI
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November 16, 2017 |
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K.K. CHAKRABORTY Vs. M/S. ALANKIT ASSIGNMENTS LTD.
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September 18, 2017 |
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K.K. SHARMA Vs. THE STATE
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November 3, 2017 |
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K.L. BHASIN Vs. PUNJAB NATIONAL BANK
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March 23, 2017 |
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K.L. CHHABRA Vs. PUNJAB NATIONAL BANK
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April 18, 2017 |
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K.L.BERWA Vs. DPCL AND ORS
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December 15, 2017 |
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K.M. GUPTA AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY – RESPONDENT
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March 14, 2017 |
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K.P. SINGH Vs. MUNICIPAL CORPORATION OF DELHI & ORS.
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January 13, 2017 |
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K.R. IMPEX Vs. PUNJAB LLOYD LTD.
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October 11, 2017 |
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K.S. BHANDARI Vs. INTERNATIONAL SECURITY PRINTERS ...
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December 22, 2017 |
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K.S. JAWATKAR Vs. THE CHANCELLOR PROF. YASH PAL & ORS
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March 3, 2017 |
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K.S. KLER Vs. H.S VEDI
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March 27, 2017 |
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K.S.S. PETRON PVT. LTD. Vs. GYPSUM STRUCTURAL INDIA PVT. LTD.
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January 18, 2017 |
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K.V. PRATEEK ENTERPRISES Vs. IL & FS ENGINEERING & ENGINEERING CONSTRUCTION COMPANY LIMITED
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May 11, 2017 |
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KABRISTAN INTZAMIA ASSOCIATION AND ORS Vs. STATE OF ORS
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December 20, 2017 |
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KAFEEL AKHTAR Vs. STATE OF NCT OF DELHI
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November 17, 2017 |
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KAILASH AGARWAL AND OTHERS Vs. STATE OF NCT OF DELHI AND ANR
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April 12, 2017 |
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KAILASH KUMAR Vs. M/S SYNDICATE BANK LTD.
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December 22, 2017 |
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KAILASH KUMAR CHALIA Vs. STATE & ORS
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December 4, 2017 |
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KAILASH PRASAD MEENA Vs. UNION OF INDIA AND ORS.
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May 31, 2017 |
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KAILASH YADAV Vs. RAM CHARAN YADAV AND ORS.
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October 12, 2017 |
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KAJAL JOLLY AND ORS Vs. UNION OF INDIA AND ORS
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August 16, 2017 |
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KALIMULLAH Vs. STATE
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November 25, 2017 |
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KALU @ RAJINDER Vs. STATE
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September 8, 2017 |
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KALU RAM Vs. GOVT OF NCT OF DELHI & ORS
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December 4, 2017 |
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KAMAL AHMED KHAN Vs. STATE OF NCT OF DELHI
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March 14, 2017 |
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KAMAL BHASIN Vs. RADHA KRISHNA MATHUR AND ANR.
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November 1, 2017 |
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KAMAL KANT KATARIA & ANR Vs. RUPENDRA KATARIA & ORS
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December 8, 2017 |
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KAMAL KUMAR Vs. THE STATE
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July 4, 2017 |
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KAMAL LAL Vs. STATE
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May 22, 2017 |
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KAMALJEET Vs. STATE
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May 23, 2017 |
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KAMLA AND ANR. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
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August 10, 2017 |
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KAMLA DEVI SOHAN RAJ SINGHVI JAIN COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
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December 4, 2017 |
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KAMLESH AND OTHERS Vs. DEEN MOHD AND OTHERS
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July 17, 2017 |
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KAMLESH DEVI Vs. SHYAM SUNDER TYAGI & ORS
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December 4, 2017 |
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KAMLESH KUMAR GUPTA Vs. NDMC
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November 3, 2017 |
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KAMLESH KUMAR JAIN Vs. CHANDRA KANTA AGARWAL
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October 12, 2017 |
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KAMLESH KUMAR JHA AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION
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January 4, 2017 |
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KANARATH PAYATTIYATH BALRAJ Vs. RAJA ARORA
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February 23, 2017 |
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KANCHAN BABBAR AND ORS. Vs. STATE AND ANR.
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October 13, 2017 |
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KANCHAN BAJAJ Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR.
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January 4, 2017 |
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KANCHAN KUMAR Vs. PUNJAB & SIND BANK AND ANR.
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April 10, 2017 |
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KANHAIYA KUMAR Vs. JAWAHARLAL NEHRU UNIVERSITY
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October 12, 2017 |
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KANHAIYA LAL & ANR. Vs. NATHI LAL
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February 16, 2017 |
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KANHAYA LAL Vs. THE MANAGEMENT OF M/S SWANTANTRA BHARAT MILL
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May 25, 2017 |
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KANIKA SANWAL Vs. UNIVERSITY OF DELHI
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March 10, 2017 |
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KANTA PRASAD (PRESENTLY CONFINED IN JAIL) Vs. THE STATE GNCTD OF DELHI
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November 20, 2017 |
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KANTI BHAI DAMANI Vs. N.C.T. OF DELHI
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January 20, 2017 |
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KANUNGO MEDIA (P) LTD Vs. RGV FILM FACTORY AND ORS
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May 17, 2017 |
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KANURY V S RAO Vs. UNION OF INDIA AND ORS
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December 4, 2017 |
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KANWAL JAIN & ANR. Vs. UNION OF INDIA & ORS.
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August 1, 2017 |
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KANWAR PAL ALIAS MAMA Vs. STATE
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March 16, 2017 |
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KANWAR SINGH Vs. UNION OF INDIA & ORS
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December 11, 2017 |
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KANWAR SINGH GURJAR Vs. COMMISSIONER OF POLICE, DELHI & ORS
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March 2, 2017 |
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KAPIL KUMAR Vs. MISHRO DEVI
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September 8, 2017 |
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KARAMCHAND APPLIANCES P.LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 16, 2017 |
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KARAN MATHUR Vs. STATE NCT OF DELHI
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March 24, 2017 |
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KARAN SINGH Vs. DELHI PINJRA POLE SOCIETY
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February 16, 2017 |
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KARAN SINGH TANWAR Vs. SURENDER SINGH AND ORS.
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April 17, 2017 |
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KARMA GYALTSEN NEYRATSANG Vs. UNION OF INDIA AND OTHERS
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August 29, 2017 |
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KARTAR Vs. STATE
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April 17, 2017 |
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KASHI NATH SAH AND ANOTHER Vs. SHRI NATH
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February 22, 2017 |
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KASHI RAM Vs. UNION OF INDIA AND ORS.
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November 1, 2017 |
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KASHISH AUJLA Vs. STATE
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February 3, 2017 |
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KASIM Vs. STATE
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July 4, 2017 |
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KASTURI & ANR Vs. UNION OF INDIA & ORS
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December 18, 2017 |
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KAUSHALIYA BHAMBHANI Vs. STATE
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November 24, 2017 |
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KCL LTD Vs. THOMSON PRESS INDIA LTD
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December 6, 2017 |
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KEDAR SINGH Vs. STATE NCT OF DELHI
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November 23, 2017 |
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KENT RO SYSTEMS LTD & ANR Vs. PUSHPENDRA YADAV & ORS
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December 19, 2017 |
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KENT RO SYSTEMS LTD. Vs. AMIT KOTAK
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January 18, 2017 |
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KENT RO SYSTEMS LTD. Vs. M/S. KENTECH RO SYSTEMS
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September 19, 2017 |
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KENT RO SYSTEMS PVT. LTD. Vs. AMAZON SELLER SERVICES PRIVATE LIMITED
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April 12, 2017 |
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KESH BAHADUR GAURANG Vs. STATE
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June 8, 2017 |
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KESHAV SHARMA Vs. STATE
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January 20, 2017 |
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KESORAM RAYON Vs. DESIGNATED AUTHORITY
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January 11, 2017 |
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KEVIN CC WONG Vs. UNIVERSITY OF DELHI
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November 22, 2017 |
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KEWAL KRISHAN GUJRAL Vs. SONMATI DEVI
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October 30, 2017 |
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KEWAL SINGH Vs. GOVT. OF N.C.T. OF DELHI & ORS.
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January 25, 2017 |
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KHALSA GYMNASTICS WORKS Vs. UNION OF INDIA & ORS
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March 16, 2017 |
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KHANNA TRADERS Vs. SCHOLAR PUBLISHING HOUSE P. LTD.
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March 28, 2017 |
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KHAZAN SINGH Vs. DTC
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December 1, 2017 |
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KHAZAN SINGH Vs. UNION OF INDIA & ANR
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March 16, 2017 |
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KHAZAN SINGH AND ORS Vs. UNION OF INDIA AND ORS
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December 11, 2017 |
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KHEM SINGH Vs. DINESH BHATIA
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July 11, 2017 |
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KHEMCHAND Vs. PARVEEN STEELS
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December 21, 2017 |
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KHRIST RAJA SECONDARY SCHOOL AND ANR. Vs. THE GOVERNMENT OF NCT OF DELHI AND ORS.
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January 6, 2017 |
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KHUBHI RAM Vs. M/S. ASHOK LEYLAND LTD.
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November 23, 2017 |
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KHUSHBOO @ KAJAL Vs. STATE
|
May 29, 2017 |
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KHUSHBU KAUSHIK (MINOR) THR. HER FATHER LT. COL. RAJESH CHANDRA KAUSHIK Vs. CENTRAL BOARD OF SECONDARY EDUCATION THROUGH ITS CHAIRMAN & ORS
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May 23, 2017 |
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KHUSHI RAM BEHARI LAL Vs. P V KANAKARAJ TRADING AS KALPATHARU TRADING CO
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December 5, 2017 |
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KHUSHWANT SINGH @ SHEEBY KOHLI Vs. STATE
|
August 21, 2017 |
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KIDI DEVI Vs. MANDEEP MALHOTRA @ MONU
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August 4, 2017 |
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KING POINT ENTERPRISES CO LTD Vs. ALI ASGAR & ORS
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December 13, 2017 |
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KIRAN AND ANR Vs. SHANTILAL BHAGCHAND KOCHETA JAIN & ORS
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January 13, 2017 |
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KIRAN NADAR Vs. STATE AND ORS.
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September 11, 2017 |
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KIRAN SHOES MANUFACTURERS Vs. M/S. WELCOME SHOES PVT. LTD. & ORS.
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January 18, 2017 |
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KIRAN VATI & ORS. Vs. UNION OF INDIA
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September 22, 2017 |
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KIRI ASSOCIATES (P) LTD. Vs. PRAMOD KUMAR MITTAL AND ANOTHER
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July 3, 2017 |
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KIRTI AZAD Vs. NARINDER BATRA
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May 5, 2017 |
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KIRTI PRADEEP SOOD AND ORS Vs. KESHAV SOOD
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February 6, 2017 |
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KIRTI PREMRAAJ JAIN Vs. MOSER BAER CLEAN ENERGY LTD. & ANR.
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January 31, 2017 |
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KISHAN VERMA @ GULLU Vs. THE STATE
|
January 16, 2017 |
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KISHANPURA HOTELS PRIVATE LIMITED Vs. PRARAJ ENTERPRISES PRIVATE LIMITED
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January 6, 2017 |
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KISHORI LAL Vs. STATE
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February 27, 2017 |
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KM. RAJNI Vs. VIDYA GIAN MANDIR SR. SEC. SCHOOL & ANR.
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January 11, 2017 |
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KMP EXPRESSWAYS LIMITED Vs. IDBI BANK LIMITED AND ORS.
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October 16, 2017 |
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KOMAL MOHITE Vs. JAWAHARLAL NEHRU UNIVERSITY
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October 12, 2017 |
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KORE RAJU Vs. UNION OF INDIA
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November 21, 2017 |
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KRBL LTD Vs. LAL MAHAL LTD AND ANR
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August 4, 2017 |
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KRIPA NARAIN SHAHI AND ANR. Vs. NEW DELHI MUNICIPAL COUNCIL
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March 10, 2017 |
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KRISHAK BHARATI CO Vs. M/S. ALUTEC INC.
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August 22, 2017 |
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KRISHAN DEV BHARAL & ANR Vs. STATE & ORS.
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August 8, 2017 |
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KRISHAN GOPAL TIWARI AND ANR Vs. APPELLATE AUTHORITY AND ANR
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December 21, 2017 |
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KRISHAN GURJAR Vs. UNION OF INDIA AND ORS
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November 15, 2017 |
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KRISHAN KUMAR Vs. BALDEV SINGH AND ORS.
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October 11, 2017 |
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KRISHAN KUMAR DUA Vs. GIRDHAR GOPAL GUPTA
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September 5, 2017 |
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KRISHAN MURARI MEHRA Vs. STATE
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October 30, 2017 |
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KRISHAN SHARMA Vs. RAJ RANI BHARDWAJ & ORS
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November 27, 2017 |
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KRISHNA Vs. STATE
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July 4, 2017 |
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KRISHNA DEVI Vs. REETU PAL AND ANR
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August 11, 2017 |
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KRISHNA DEVI SHARMA (SINCE DECEASED) THR LRS & ANR Vs. YADUKUL GUGLANI & ORS
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August 24, 2017 |
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KRISHNA GUPTA Vs. SH. NARENDRA NATH
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October 11, 2017 |
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KRISHNA PREM AND ORS Vs. SHANKAR SINGH AND ORS (ORIENTAL INSURANCE CO LTD)
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August 8, 2017 |
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KSC CONSTRUCTION CO Vs. UNION OF INDIA
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December 19, 2017 |
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KSHIROD KUMAR SWAIN Vs. UNION OF INDIA AND ORS
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November 29, 2017 |
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KSS PETRON PRIVATE LTD. AND ANR. Vs. HPCL-MITTAL ENERGY LIMITED & ANR.
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April 10, 2017 |
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KULBHUSHAN MADAN Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
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October 27, 2017 |
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KULDEEP RAJ Vs. STATE
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June 8, 2017 |
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KULDEEP SINGH Vs. STATE NCT OF DELHI
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August 16, 2017 |
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KULDEEP SINGH Vs. STATE
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December 14, 2017 |
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KULDIP SINGH Vs. KISHAN KUMAR (DECEASED) THROUGH LRS & ORS
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December 18, 2017 |
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KULJEET SINGH & ANR. Vs. JASPAL KAUR & ANR.
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August 24, 2017 |
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KULWANT SINGH BAATH Vs. LT GOVERNOR OF DELHI & ORS
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February 9, 2017 |
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KUMAR RAM KRISHNA Vs. COLLEGE OF VOCATIONAL STUDIES
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August 28, 2017 |
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KUMAR STEEL INC Vs. IFFCO TOKIO GEN INS. CO. LTD.
|
August 3, 2017 |
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KUMUDAM PUBLICATIONS PVT. LTD. ACTING THROUGH ITS MANAGING DIRECTOR MR. P. VARADARAJAN Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
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March 30, 2017 |
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KUNAL SINGH Vs. STATE NCT OF DELHI
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November 17, 2017 |
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KUNAL TRAVELS (CARGO) Vs. CC (I AND G), IGI AIRPORT, NEW DELHI
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March 27, 2017 |
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KUNDAN CARE PRODUCTS LIMITED Vs. UNION OF INDIA
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August 25, 2017 |
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KUSTH ASHA DEEP FEDERATION Vs. AJOY K. PAITANDY
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May 25, 2017 |
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KUSUM BALA Vs. STATE AND ORS.
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January 23, 2017 |
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KUSUM BANSAL AND ANOTHER Vs. VISHNU KUMAR GUPTA AND OTHERS
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January 24, 2017 |
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KUSUM CHAUDHARY Vs. COMMISSIONER OF POLICE
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April 17, 2017 |
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KUSUM LATA Vs. DELHI TRANSPORT CORPORATION AND ORS
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December 7, 2017 |
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KUSUM SHARMA Vs. MAHINDER KUMAR SHARMA
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December 6, 2017 |
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KUSUM SHARMA Vs. MAHINDER KUMAR SHARMA
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May 29, 2017 |
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KYK CORPORATION LIMITED & ORS Vs. VIVEK KOCHHER & ANR
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November 29, 2017 |
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L K Vs. R K
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November 29, 2017 |
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L.D. JOSHI Vs. CENTRAL PROVIDENT FUND COMMISSIONER
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June 9, 2017 |
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L.K. BATRA Vs. UNION OF INDIA
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July 21, 2017 |
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LAL BACHAN SINGH CHAUHAN, MOHD NAFISH KHAN Vs. GOVT OF NCT OF DELHI
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May 15, 2017 |
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LAL MAHAL LTD. Vs. UNION OF INDIA AND ORS.
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March 16, 2017 |
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LAL MOHAMAD Vs. THE STATE (GOVT. OF NCT) OF DELHI
|
August 22, 2017 |
|
LALA RAM Vs. STATE
|
May 24, 2017 |
|
LALIT @ MONTU Vs. STATE
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March 27, 2017 |
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LALIT KUMAR Vs. INDIABULLS SECURITIES LTD.
|
May 9, 2017 |
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LALIT KUMAR AND OTHERS Vs. UOI AND OTHERS
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August 21, 2017 |
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LALIT KUMAR SHARMA & ORS Vs. UNION OF INDIA & ORS
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November 1, 2017 |
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LALIT MOHAN MADHAN & ORS. Vs. RELIANCE CAPITAL LTD.
|
December 7, 2017 |
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LALITHA LAKSHMANAN Vs. CBI
|
January 9, 2017 |
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LALSA PRASAD SINGH Vs. CHANDERWALA
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October 10, 2017 |
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LATA TYAGI Vs. REGISTRAR CO OPERATIVE SOCIETY
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April 24, 2017 |
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LATE SH HARENDRA PAL SINGH THE LRS & ORS. Vs. RISHI PAL SINGH
|
October 27, 2017 |
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LAXMI NARAYAN Vs. NAVNEET
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March 28, 2017 |
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LE PASSAGE TO INDIA TOUR AND TRAVELS (P) LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
January 12, 2017 |
|
LG ELECTRONICS INDIA PRIVATE LIMITED Vs. PR. COMMISSIONER OF INCOME TAX & ORS.
|
August 8, 2017 |
|
LI & FUNG INDIA PVT. LTD. & ORS. Vs. ASSTT. COMMISSIONER OF INCOME TAX & ANR.
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March 8, 2017 |
|
LIFT AND SHIFT INDIA PVT. LTD. Vs. CENTRAL WAREHOUSING CORPORATION
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March 6, 2017 |
|
LIGY ABRAHAM Vs. UNION OF INDIA
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September 11, 2017 |
|
LILE RAM Vs. GOVT OF NCT OF DELHI & ORS
|
November 27, 2017 |
|
LIVING MEDIA INDIA LIMITED & ANR Vs. P KAUSHIK
|
November 16, 2017 |
|
LIVING MEDIA INDIA LIMITED & ANR Vs. MANDEEP KAUR & ANR
|
November 16, 2017 |
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LOTUS GREEN LLP Vs. RENOWNED BUILDTECH PRIVATE LIMITED
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December 4, 2017 |
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LOTUS NIKKO HOTELS TRAVEL PVT. LTD. Vs. ASHOK CHOPRA & CO & ORS.
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February 16, 2017 |
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LOUIS VUITTON Vs. GAURAV BHATIA
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May 23, 2017 |
|
LT CO MANISH SEHGAL Vs. MEENU SEHGAL
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May 8, 2017 |
|
LT COL NAVEEN KUMAR ANAND (RETD ) Vs. UNION OF INDIA & ORS
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May 11, 2017 |
|
LT. COL. B.B. SHARAN (RETD) Vs. MCD AND ANR.
|
October 30, 2017 |
|
LUCKNOW MEDICAL AGENCIES Vs. RAJ KUMAR (SECOND)
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December 6, 2017 |
|
M GAUTAM INFRA LTD (IN VOL LIQN ) Vs. STATE
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December 19, 2017 |
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M M A FARIDI Vs. DELHI UNIVERSITY AND ORS
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November 23, 2017 |
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M S MANJU NATHA NAIK Vs. UNION OF INDIA
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November 22, 2017 |
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M U EATING POINT & ANR Vs. CAPT AMAN AND ORS
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December 7, 2017 |
|
M.C.D. Vs. RAVI KUMAR
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November 22, 2017 |
|
M.D. FROZEN FOODS EXPORTS PRIVATE LIMITED Vs. HERO FINCORP LIMITED
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July 13, 2017 |
|
M.D. OVERSEAS LTD. Vs. UNION OF INDIA
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September 14, 2017 |
|
M.K. GOVIL Vs. HARISH CHAND GOVIL
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February 9, 2017 |
|
M.K. SAINI Vs. INDRAPRASTHA POWER GEN. CO. LTD. & ORS.
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January 10, 2017 |
|
M.M. BUILDERS Vs. S.K. BAJAJ
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May 30, 2017 |
|
M.P. TYAGI Vs. MILITARY ENGINEER SERVICES AND OTHERS
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March 24, 2017 |
|
M.S. BADHAN Vs. CENTRAL BUREAU OF INVESTIGATION
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July 3, 2017 |
|
M.S. GEHLOT Vs. BSES RAJDHANI POWER LIMITED
|
November 3, 2017 |
|
M.T.N.L Vs. BRAHAMJEET
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February 15, 2017 |
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M/.S NATIONAL INSURANCE CO. LTD Vs. SAMPATI DEVI
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July 14, 2017 |
|
M/S ADHUNIK DATAMATICS PVT. LTD. Vs. CHANDAN SINGH
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May 29, 2017 |
|
M/S ALLIED BLENDERS AND DISTILLERS PVT LTD Vs. PRAG DISTILLERY PVT LTD & ANR
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January 6, 2017 |
|
M/S ALLIED BLENDERS AND DISTILLERS PVT. LTD Vs. PRAG DISTILLERY PVT. LTD AND ANOTHER
|
March 1, 2017 |
|
M/S ATV PROJECTS (INDIA) LTD Vs. UNION OF INDIA & ORS
|
December 5, 2017 |
|
M/S CARAVAN COMMERCIAL COMPANY LTD Vs. YASHASHWI AGGARWAL & ORS
|
March 8, 2017 |
|
M/S CWHEC-HCIL Vs. M/S CHPRCL
|
December 12, 2017 |
|
M/S CWHEC-HCIL (JV) Vs. M/S CHPRCL
|
July 13, 2017 |
|
M/S DELHI CHARTERED ACCOUNTANTS CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. ROOPA DEVI
|
September 19, 2017 |
|
M/S ESS DISTRIBUTION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 31, 2017 |
|
M/S FEDDERS LLOYD CORPORATION LTD. Vs. KSS PETRON PVT. LTD.
|
March 17, 2017 |
|
M/S FIBERFILL ENGINEERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 10, 2017 |
|
M/S GEO MILLER & CO PVT LTD Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION PVT LTD & ANR.
|
February 20, 2017 |
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M/S GLOBAL CARRYING INDIA Vs. UNION OF INDIA AND OTHERS
|
May 18, 2017 |
|
M/S GOYAL FASHIONS LTD. Vs. M/S SHANTI VIJAY JEWELLERS AND ANOTHER
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September 20, 2017 |
|
M/S GUJARAT NRE COKE LIMITED & ANR. Vs. M/S JINDAL STEEL AND POWER LIMITED
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February 1, 2017 |
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M/S GURUJI ENTERPRISES PVT. LTD. Vs. UNION OF INDIA
|
March 27, 2017 |
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M/S HARVINDER SINGH & CO. Vs. NATIONAL PROJECTS CONSTRUCTION CORP. LTD.
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July 19, 2017 |
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M/S HCL LEARNING LTD. Vs. M/S SADHNA TALENT SCHOOL
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October 30, 2017 |
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M/S HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. M/S NTPC LTD. KAHALGAON SUPER THERMAL POWER STATION
|
May 30, 2017 |
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M/S HONGKONG AND SHANGHAI BANKING CORPORATION LTD. Vs. UNION OF INDIA AND ORS.
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April 12, 2017 |
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M/S ISHAR DASS AMIR CHAND Vs. MR. JAGDISH BABU SHARMA AND ORS
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September 26, 2017 |
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M/S KARAN & CO. Vs. S.K. GUPTA
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February 22, 2017 |
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M/S KEE PHARMA LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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May 23, 2017 |
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M/S KEVENTER AGRO LIMITED Vs. M/S. KALYAN VYPAR PVT. LTD. & ANR.
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January 25, 2017 |
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M/S KIDARSONS INDUSTRIES PVT. LTD. Vs. M/S. HANSA INDUSTRIES PVT. LTD.
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July 28, 2017 |
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M/S KOLMET ENTERPRISES Vs. NEW DELHI MUNICIPAL COUNCIL
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April 10, 2017 |
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M/S MEENU TRADING CO. Vs. COMMISSIONER OF TRADE & TAXES
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October 26, 2017 |
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M/S MGS SUPER SPECIALITY HOSPITAL Vs. DISTRICT APPROPRIATE AUTHORITY
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October 12, 2017 |
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M/S NARANG MEDICINE COMPANY Vs. SWARAN LATA AGARWAL & ANR.
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February 13, 2017 |
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M/S NATH BROTHERS EXIM INTERNATIONAL LTD Vs. UNION OF INDIA
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April 21, 2017 |
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M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PROGRESSIVE CONSTRUCTIONS LTD.
|
April 3, 2017 |
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M/S OFFICE EQUIPMENT Vs. M/S POWER GRID CORPORATION OF INDIA LTD.
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August 8, 2017 |
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M/S ORIENT CERAMICS Vs. SQUARE CERAMIC PRIVATE LTD & ORS
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October 30, 2017 |
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M/S OSS AIR MANAGEMENT PVT. LTD. Vs. S.K. SINGH
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March 6, 2017 |
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M/S PAWAN HANS HELICOPTERS LTD Vs. IDEB PROJECTS PRIVATE LIMITED
|
July 4, 2017 |
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M/S PAWAN HANS HELICOPTERS LTD. Vs. M/S MARITIME ENERGY HELI AIR SERVICES PVT. LTD.
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May 31, 2017 |
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M/S PRATAP TECHNOCRAFTS PVT. LTD. Vs. M/S BHARAT SANCHAR NIGAM LIMITED
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May 30, 2017 |
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M/S PRITHA OFFSETS PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ANR.
|
November 14, 2017 |
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M/S RAJPUR HYDRO POWER LTD. Vs. M/S PTC INDIA FINANCIAL SERVICES LTD.
|
May 8, 2017 |
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M/S RATNA INFRASTRUCTURE PROJECTS PVT LTD Vs. M/S MEJA URJA NIGAM PRIVATE LIMITED
|
January 3, 2017 |
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M/S ROHINI STRIPS LIMITED Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
October 30, 2017 |
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M/S ROOTS CORPORATION LIMITED Vs. NORTH DELHI MUNICIPAL CORPORATION
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May 23, 2017 |
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M/S RPP CONSTRUCTIONS (P) LTD. Vs. RITES LTD.
|
January 11, 2017 |
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M/S S J LEASING & INVESTMENT PVT Vs. IL&FS TRUST COMPANY LIMITED & ORS
|
January 23, 2017 |
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M/S SAI ASSOCIATES Vs. DELHI WAKF BOARD & ORS
|
May 31, 2017 |
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M/S SAWHNEY BROTHERS Vs. HONGKONG & SHANGHAI BANKING CORPN.
|
January 6, 2017 |
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M/S SETH & SONS PRIVATE LIMITED Vs. ARJUN UPPAL & ANR.
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October 10, 2017 |
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M/S SHAKTI BHOG FOOD INDUSTRIES LTD Vs. THE CENTRAL BANK OF INDIA
|
January 2, 2017 |
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M/S SHREE GANESH METALS Vs. GLENCORE INTERNATIONAL AG & ANR.
|
November 2, 2017 |
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M/S SHRI RAM GENERAL INSURANCE CO. LTD Vs. SAROJ
|
September 18, 2017 |
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M/S SIMPLEX INFRASTRUCTURES LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 9, 2017 |
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M/S SINGH CATERERS & VENDORS & ANR. Vs. INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD.
|
March 20, 2017 |
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M/S SKIN INSTITUTE AND PUBLIC SERVICES CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 2, 2017 |
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M/S SRIRAM COMPOUNDS PVT LTD (EARLIER KNOWN AS SRIRAM COMPOUNDS) Vs. VINOD MITTAL (PROPRIETOR OF M/S GLOBE GENERAL INDUSTRIES)
|
May 18, 2017 |
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M/S SSANGYONG ENGINEERING AND CONSTRUCTION CO LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
April 3, 2017 |
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M/S STATE CONSTRUCTION INTEGRATED WORKS, UNIQUE CONSTRUCTION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 27, 2017 |
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M/S STRATEGIC ENERGY TECHNOLOGY SYSTEMS PRIVATE LIMITED Vs. LT GOVERNOR OF DELHI & ORS.
|
February 20, 2017 |
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M/S SUNDOO MAL RAM SWARUP Vs. UNION OF INDIA & ANR
|
February 22, 2017 |
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M/S SYNERGY TELECOMMUNICATIONS Vs. M/S ASIAN COLOUR COATED ISPAT LIMITED
|
May 11, 2017 |
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M/S TORQUE BIKES PVT. LTD. Vs. HARSHA GUPTA
|
May 24, 2017 |
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M/S VERSATILES COMMOTRADE PVT. LTD. Vs. KARAN SINGH
|
October 24, 2017 |
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M/S XEGENT CONSULTANTS PVT LTD. Vs. EA WATER PVT LTD & ORS.
|
September 27, 2017 |
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M/S ZILLON INFRAPROJECTS PVT.LTD. Vs. ALSTOM SYSTEMS INDIA (P) LTD. & ORS.
|
February 10, 2017 |
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M/S. ADECCO INDIA PVT. LTD. Vs. SHRIRAM AND ANR.
|
May 15, 2017 |
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M/S. ALLIED BLENDERS & DISTILLERS PVT. LTD. Vs. R.K. DISTILLERIES PVT. LTD.
|
February 28, 2017 |
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M/S. AMBIENCE HOSPITALITY PVT. LTD. Vs. DY COMMISSIONER OF INCOME TAX
|
November 23, 2017 |
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M/S. BHARAT SANCHAR NIGAM LIMITED Vs. M/S. BWL LIMITED
|
October 12, 2017 |
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M/S. BLS INTERNATIONAL SERVICES LTD. Vs. MINISTRY OF EXTERNAL AFFAIRS, GOVT. OF INDIA
|
April 28, 2017 |
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M/S. BRANDAVAN FOOD PRODUCTS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. (IRCTC) AND ANR.
|
November 8, 2017 |
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M/S. BRIGHT ENGINEERING WORKS Vs. UNION OF INDIA AND OTHERS
|
September 15, 2017 |
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M/S. BRIJ GOPAL CONSTRUCTION CO. PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 2, 2017 |
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M/S. CHAMUNDA STANDARD MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 22, 2017 |
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M/S. CIVITECH BUILDERS (INDIA) PVT. LTD. Vs. RAMAN VIHAR COOP. GROUP HOUSING SOCIETY LTD. AND ORS.
|
November 6, 2017 |
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M/S. D. PAL AND COMPANY ENGINEERS AND CONTRACTORS AND GENERAL ORDER SUPPLIERS Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
May 15, 2017 |
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M/S. DABUR INDIA LTD. Vs. M/S. PATANJALI AYURVED LTD.
|
October 31, 2017 |
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M/S. DEJERO LOGIX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS) AIR CARGO
|
April 27, 2017 |
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M/S. EPSILON PUBLISHING HOUSE PVT LTD. Vs. UNION OF INDIA AND ORS.
|
September 18, 2017 |
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M/S. ESS ESS CONSTRUCTIONS Vs. UNION OF INDIA
|
February 2, 2017 |
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M/S. FAIRGROWTH EXPORTS (P) LTD. Vs. SANJAY CHAUDHARY
|
November 6, 2017 |
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M/S. GKN DRIVELINE INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 27, 2017 |
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M/S. GREY SHAM AND CO. AND ANR Vs. GNCTD AND ORS.
|
July 3, 2017 |
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M/S. GUPTA BROTHERS (INDIA) Vs. GAS AUTHORITY OF INDIA LIMITED
|
August 17, 2017 |
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M/S. GUPTA SYNTHETICS LTD. Vs. UNION OF INDIA
|
March 10, 2017 |
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M/S. GURU NANAK MILL STORES Vs. ORIENTAL INSURANCE CO. LTD. & ORS.
|
March 21, 2017 |
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M/S. HADIA ABDUL LATIF JAMEEL CO. LTD. Vs. PUNJ LLOYD LTD. & ANR.
|
February 7, 2017 |
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M/S. HARYANA CARRIERS Vs. UNION OF INDIA
|
July 3, 2017 |
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M/S. HASIJA BROS. Vs. GOVT. OF NCT OF DELHI AND ANR.
|
May 17, 2017 |
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M/S. HIMALAYAN TIFFIN SERVICES Vs. CSIR-COUNICL OF SCIENTIFIC & INDUSTRIAL RESEARCH
|
February 14, 2017 |
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M/S. HT MEDIA LTD. Vs. NAVNEET CHATURVEDI
|
May 26, 2017 |
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M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SURESH MEHTA
|
July 31, 2017 |
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M/S. INSTAPOWER LTD. Vs. ALPHA INTERIORS PVT. LTD.
|
September 4, 2017 |
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M/S. INSTRUMENTATION LABORATORY INDIA PVT. LTD. Vs. UNION OF INDIA
|
May 11, 2017 |
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M/S. IRITECH INC Vs. THE CONTROLLER OF PATENTS
|
April 20, 2017 |
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M/S. J.P. GUPTA AND SONS Vs. MALTI NARANG AND ANOTHER
|
January 20, 2017 |
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M/S. JAYANT GAS SERVICE Vs. DELHI DEVELOPMENT AUTHORITY
|
May 26, 2017 |
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M/S. JINDAL INFRA BUILD PVT. LTD. AND ANR. Vs. STATE OF NCT OF DELHI AND ANR.
|
March 3, 2017 |
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M/S. K.R. IMPEX Vs. M/S. PUNJAB LLOYD LTD.
|
October 11, 2017 |
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M/S. KAMDHENU LIMITED Vs. M/S. AASHIANA ROLLING MILLS LTD.
|
November 3, 2017 |
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M/S. KELWYN DOOR CARES (INDIA) & ANR. Vs. M/S. JANSON ENTERPRISES & ANR.
|
August 23, 2017 |
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M/S. KRISHNA LIFE STYLES TECHNOLOGIES LIMITED Vs. KANWALJEET SINGH
|
February 27, 2017 |
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M/S. LIFELONG MEDITECH P. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 22, 2017 |
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M/S. LOREAL Vs. SH. YOGESH JATHI & ANR.
|
August 21, 2017 |
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M/S. MATERIAL MOVEMENT P. LTD. Vs. WORKMEN RAM AVTAR & ORS.
|
November 23, 2017 |
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M/S. MID LINK CONSULTANTS THROUGH ITS PROPRIETOR Vs. UNION OF INDIA AND ANR.
|
August 10, 2017 |
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M/S. NANCY KRAFTS PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 2, 2017 |
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M/S. NATIONAL INSURANCE CO. LTD. Vs. REKHA AND OTHERS
|
July 25, 2017 |
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M/S. NEW GROW SOFTWARE SOLUTIONS (P) LTD. Vs. UNION OF INDIA
|
August 4, 2017 |
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M/S. OZONE BUILDERS AND DEVELOPERS PVT. LTD. Vs. M/S. OMWAY BUILD ESTATE PRIVATE LTD. & ORS.
|
May 8, 2017 |
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M/S. PAWAN HANS HELICOPTERS LTD. Vs. M/S. MARITIME ENERGY HELI AIR SERVICES PVT. LTD.
|
March 1, 2017 |
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M/S. PHONOGRAPHIC PERFORMANCE LTD. Vs. MINISTRY OF HUMAN RESOURCES DEVELOPMENT & ORS.
|
September 4, 2017 |
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M/S. PRABHAT ZARDA FACTORY (CO.) Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 12, 2017 |
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M/S. PRABHU DAYAL LACHHMI NARAIN & ORS. Vs. M/S. SHRI SAI CORPORATION & ORS.
|
October 23, 2017 |
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M/S. PROFACILITIES SERVICES PVT. LTD. Vs. CENTRAL BOARD OF TRUSTEES (CBT)
|
November 14, 2017 |
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M/S. R.J. COMPONENTS AND SHAFTS Vs. M/S. DEEPAK INDUSTRIES LIMITED AND ORS.
|
October 17, 2017 |
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M/S. REGENT WATCH AND JEWELLERY CO. PVT. LTD. Vs. M/S. ITC LTD.
|
September 14, 2017 |
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M/S. RELIABLE AGRO FOODS Vs. M/S. AL-NAFEES FROZEN FOOD EXPORTS PVT. LTD.
|
August 22, 2017 |
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M/S. RSPL HEALTH PVT. LTD. Vs. M/S. M.D. CHEMICALS
|
July 28, 2017 |
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M/S. RSPL LIMITED Vs. M/S. S.K. ENTERPRISES
|
November 27, 2017 |
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M/S. S.P. VIRMANI AND SONS PVT. LTD. Vs. M/S. OTC EXCHANGE OF INDIA
|
October 30, 2017 |
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M/S. SDB INFRASTRUCTURE PVT. LTD. Vs. CENTRAL INFORMATION COMMISSIONER AND ORS.
|
September 13, 2017 |
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M/S. SHARDA ISPAT LIMITED (SIL) Vs. UNION OF INDIA & ORS.
|
September 25, 2017 |
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M/S. SNEH TOURIST CORPORATION Vs. FULL KUMARI DEVI
|
August 1, 2017 |
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M/S. SWARAJ INDUSTRIAL AND DOMESTIC APPLIANCES (P.) LTD. AND OTHERS Vs. SOCIETE DES PRODUITS NESTLE S.A. AND ANR.
|
November 13, 2017 |
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M/S. TEJ QUEBCOR PRINTING LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 7, 2017 |
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M/S. TELECOMMUNICATION CONSULTANTS INDIA LIMITED Vs. M/S. CATVISION LTD.
|
July 18, 2017 |
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M/S. TELENOR (INDIA) COMMUNICATIONS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 1, 2017 |
|
M/S. TELENOR (INDIA) COMMUNICATIONS PRIVATE LIMITED (EARLIER KNOWN AS M/S. TELEWINGS COMMUNICATIONS SERVICES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 25(1), NEW DELHI AND ORS.
|
March 29, 2017 |
|
M/S. TELEVISTA ELECTRONICS LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
November 16, 2017 |
|
M/S. THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAVITA & ORS.
|
August 3, 2017 |
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M/S. TIRUPATI STRUCTURALS LTD. Vs. INDIAN OIL CORPORATION LTD. AND ANR.
|
November 14, 2017 |
|
M/S. VALUE ADVISORY SERVICES Vs. M/S. ZTE CORPORATION
|
July 3, 2017 |
|
M/S. VIDHI AGENCIES THROUGH ITS PROPRIETOR RAKESH KUMAR GAGNEJA Vs. M/S. KARNATAKA SOAPS & DETERGENTS LTD.
|
September 18, 2017 |
|
M/S. VISHAKHA FACILITY MANAGEMENT PVT. LTD. Vs. INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES
|
August 2, 2017 |
|
M/S. WOCKHARDT LIMITED Vs. ZENITH REMEDIES PVT. LTD.
|
August 25, 2017 |
|
M/S. XPRESS LOGISTICS SERVICE Vs. INDITEX TRENT RETAIL INDIA (P) LTD.
|
September 18, 2017 |
|
M/S.ADVANCE HIGH TECH SECURITY Vs. GOVERNMENT OF NCT OF DELHI & ORS.
|
February 21, 2017 |
|
MAAN SINGH & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
December 20, 2017 |
|
MACLEODS PHARMACEUTICALS LTD Vs. INTAS PHARMACEUTICALS LIMITED
|
August 18, 2017 |
|
MADAN LAL Vs. RELIANCE GEN INS CO LTD AND ANR
|
August 21, 2017 |
|
MADAN LAL Vs. UNITED INDIA INSURANCE CO LTD AND ORS
|
August 4, 2017 |
|
MADAN LAL KHURANA & ORS Vs. SANTOSH KHURANA & ORS
|
December 8, 2017 |
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MADAN LAL LIMITED Vs. GROWTH TECHNO PROJECTS LTD
|
February 27, 2017 |
|
MADHAV MAGANLAL AND CO. Vs. UNION OF INDIA
|
July 3, 2017 |
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MADHU GUPTA Vs. STATE NCT OF DELHI
|
July 21, 2017 |
|
MADHU SHARMA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD
|
July 31, 2017 |
|
MADHU SINGH Vs. STATE (NCT OF DELHI)
|
September 18, 2017 |
|
MADHU SUDAN KAKKAR Vs. JAWAHAR LAL
|
February 8, 2017 |
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MADHULIKA SHARMA Vs. GOVT. OF NCT OF DELHI AND ANR.
|
April 27, 2017 |
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MADHUR KRISHAN DHINGRA Vs. D M C NORTH AND ORS
|
October 27, 2017 |
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MADHUSMITA BORA Vs. RAHUL BHATNAGAR & ORS
|
November 2, 2017 |
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MAGGIE MARKETING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2017 |
|
MAHADEV I TODALE Vs. FRANKFINN AVIATION SERVICES PVT. LTD.
|
July 10, 2017 |
|
MAHALAXMI LIGHT HOUSE Vs. CHIEF ELECTORAL OFFICE
|
May 12, 2017 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. SHIV DUTT
|
May 4, 2017 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. HARYANA TELECOM LIMITED
|
April 21, 2017 |
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MAHANAGAR TELEPHONE NIGAM LIMITED & ANR. Vs. ANANT RAJ AGENCIES PVT LTD.
|
March 2, 2017 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED (MTNL). Vs. M/S UNIBROS & ANR.
|
January 10, 2017 |
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MAHANAGAR TELEPHONE NIGAM LIMITED AND ANOTHER Vs. SALIM ANSARI
|
March 20, 2017 |
|
MAHANAGAR TELEPHONE NIGAM LTD. Vs. FINOLEX CABLES LIMITED
|
September 18, 2017 |
|
MAHARAJ KUMAR KAUSTOUV MANI PRATAP SHAHI Vs. THE CHAIRMAN, NDMC
|
January 11, 2017 |
|
MAHARAJA JAGAT SINGH Vs. LT. COL. SAWAI BHAWANI SINGH
|
December 5, 2017 |
|
MAHENDER Vs. STATE
|
April 17, 2017 |
|
MAHENDER KUMAR & ORS. Vs. SURINDER KUMAR
|
August 10, 2017 |
|
MAHENDER PAL Vs. DELHI TRANSPORT CORPORATION
|
May 5, 2017 |
|
MAHENDER VIRMANI Vs. BALBIR SINGH DUGGAL & ANR
|
October 31, 2017 |
|
MAHENDRA Vs. UNION OF INDIA & ORS
|
August 30, 2017 |
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MAHENDRA KUMAR MALHOTRA Vs. VINDVASINI AND OTHERS
|
May 19, 2017 |
|
MAHESH Vs. STATE OF NCT OF DELHI
|
May 12, 2017 |
|
MAHESH CHAND SHARMA Vs. JAMIA MILLIA ISLAMIA UNIVERSITY & ANR.
|
January 11, 2017 |
|
MAHESH KUMAR Vs. STATE (NCT OF DELHI) & ORS
|
December 19, 2017 |
|
MAHESH KUMAR Vs. DIRECTORATE (MEDICAL), DELHI E.S.I. CORPORATION NEW DELHI & ORS.
|
March 15, 2017 |
|
MAHESH KUMAR @ TAPKA Vs. STATE
|
February 2, 2017 |
|
MAHESH KUMAR AND ORS. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
May 5, 2017 |
|
MAHESH KUMAR AND ORS. Vs. STATE AND ANR.
|
January 16, 2017 |
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MAHESH KUMAR SINGH Vs. THE UNION OF INDIA AND OTHERS
|
July 4, 2017 |
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MAHESH NARAIN Vs. SH. SUBHASH CHAND CHADHA
|
July 3, 2017 |
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MAHINDER KUMAR Vs. STATE
|
May 9, 2017 |
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MAHINDER SINGH Vs. UNION OF INDIA & ORS.
|
November 24, 2017 |
|
MAHINDER SINGH Vs. NARESH KUMAR
|
August 21, 2017 |
|
MAHIPAL SINGH CHAUHAN Vs. STATE (NCT OF DELHI)
|
April 25, 2017 |
|
MAHMOOD FAROOQUI Vs. STATE (GOVT OF NCT OF DELHI)
|
September 25, 2017 |
|
MAJA COSMETICS & ANR Vs. OASIS COMMERCIAL PVT LTD
|
December 6, 2017 |
|
MAJOR GULSHAN KUMAR (RETD.) Vs. DELHI DEVELOPMENT AUTHORITY
|
April 18, 2017 |
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MAKEMYTRIP (INDIA) PRIVATE LIMITED Vs. ORBIT CORPORATE LEISURE TRAVELS
|
December 13, 2017 |
|
MALA PETROCHEMICALS & POLYMERS Vs. THE ADDITIONAL DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE
|
May 19, 2017 |
|
MALACHI OGUAMA Vs. CBI
|
February 16, 2017 |
|
MALAYAN BANKING BERHAD Vs. ALLAHABAD BANK
|
January 20, 2017 |
|
MALCKOM N DESAI Vs. GOVT OF NCT
|
January 18, 2017 |
|
MALINI RAJENDRAN Vs. FEDERATION OF HOTEL & RESTAURANT ASSOCIATION OF INDIA
|
July 17, 2017 |
|
MALTI DHAWAN Vs. DIRECTORATE OF EDUCATION & ORS
|
February 3, 2017 |
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MALTI JAIN Vs. LAWRENCE ROAD MODERN EDUCATIONAL SOCIETY & ORS.
|
February 14, 2017 |
|
MAMTA Vs. STATE OF DELHI AND ANR.
|
January 23, 2017 |
|
MAMTA DHASMANA & ORS. Vs. UNION OF INDIA AND ANR.
|
August 21, 2017 |
|
MAMTA DHAWAN Vs. NARESH DHAWAN
|
October 16, 2017 |
|
MAMTA GUPTA Vs. GOVT OF NCT OF DELHI AND ORS
|
August 16, 2017 |
|
MAMTA SHARMA Vs. DIRECTOR OF EDUCATION AND OTHERS
|
February 8, 2017 |
|
MANAGEMENT OF M/S. DELHI TRANSPORT CORPORATION Vs. AMBIKA RAM
|
April 19, 2017 |
|
MANAGEMENT OF MODERN PUBLIC SCHOOL & ANR Vs. PRESIDING OFFICER, DELHI SCHOOL TRIBUNAL & ORS.
|
January 27, 2017 |
|
MANAK SINGH & SONS Vs. TARA DEVI
|
November 17, 2017 |
|
MANAS RANJAN JAINA Vs. STATE
|
May 4, 2017 |
|
MANDEEP LAMBA Vs. STATE (GOVT. OF NCT) AND ANOTHER
|
August 18, 2017 |
|
MANGALMAY INSTITUTE OF BUSINESS SCHOOL Vs. GGSIP UNIVERSITY
|
June 5, 2017 |
|
MANIK CHOPRA Vs. PRIYANKA CHOPRA
|
May 19, 2017 |
|
MANINDER SINGH Vs. STATE AND ORS.
|
March 6, 2017 |
|
MANISH GUPTA Vs. UTI INFRASTRUCTURE TECHNOLOGY AND SERVICES LIMITED AND ANR
|
December 13, 2017 |
|
MANISH JOSHI AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 16, 2017 |
|
MANISH KUMAR Vs. BUREAU OF INDIAN STANDARDS & ANR
|
December 7, 2017 |
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MANISH KUMAR Vs. EAST DELHI MUNCIPAL CORPRATION
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May 5, 2017 |
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MANISH KUMAR AGGARWAL AND ORS. Vs. NCT OF DELHI AND ANR.
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October 17, 2017 |
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MANISH KUMAR TIWARI Vs. STATE
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February 10, 2017 |
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MANISH RATHOR & ORS Vs. UNION OF INDIA & ORS
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May 19, 2017 |
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MANISH SHARMA Vs. LIEUTENANT GOVERNOR, DELHI & ORS
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December 22, 2017 |
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MANJEET HOTELS PVT. LTD. Vs. AIRPORTS AUTHORITY OF INDIA
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September 13, 2017 |
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MANJEET KUMAR Vs. NORTH DELHI POWER LTD.
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October 27, 2017 |
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MANJEET SINGH Vs. STATE OF NCT OF DELHI
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February 14, 2017 |
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MANJEET SINGH & ORS Vs. NARJEET SINGH
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December 4, 2017 |
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MANJU DEVI Vs. PREMJIT KAUR
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December 13, 2017 |
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MANJU DEVI Vs. STATE
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April 11, 2017 |
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MANJU DEVI & ORS. Vs. M/S. R.B.L. BANK LTD. & ORS.
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February 1, 2017 |
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MANJU SAXENA Vs. UNION OF INDIA
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July 14, 2017 |
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MANJU TANEJA Vs. L.S. PAWAR & ORS.
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February 17, 2017 |
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MANJULA BANERJEE Vs. STATE
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November 8, 2017 |
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MANKIND PHARMA LIMITED Vs. SHAM LAL & ORS.
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November 6, 2017 |
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MANMOHAN BATRA Vs. TANUJ K. SAHGAL
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May 5, 2017 |
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MANN PUBLIC SCHOOL Vs. SHRI KUMAR KANT JHA AND ANR.
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March 3, 2017 |
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MANOJ Vs. STATE
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November 21, 2017 |
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MANOJ @ PINTOO Vs. STATE (GOVT OF NCT) OF DELHI
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December 8, 2017 |
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MANOJ BIDHURI Vs. SHARUN NISHA
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November 29, 2017 |
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MANOJ GUPTA Vs. MUNNA LAL SADH
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October 30, 2017 |
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MANOJ KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
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January 11, 2017 |
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MANOJ KUMAR Vs. M/S. CENTRAL AYURVEDIC DRUG STORE
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April 25, 2017 |
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MANOJ KUMAR @ MONU Vs. STATE
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March 20, 2017 |
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MANOJ KUMAR GARG Vs. VIJAY KUMAR SHARMA
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March 9, 2017 |
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MANOJ SHARMA AND ANR Vs. SAROJ SINGH AND ANR
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August 8, 2017 |
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MANPAL SINGH Vs. STATE OF DELHI
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August 18, 2017 |
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MANPOWER BUREAU Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, DELHI (SOUTH)
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May 4, 2017 |
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MANTEC CONSULTANTS PVT. LTD. Vs. MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE (I.A. DIVISION) AND ANR.
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August 21, 2017 |
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MANTOVANI Vs. RATNAGIRI GAS AND POWER PVT. LTD. & ORS.
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July 5, 2017 |
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MANU SINGH Vs. STATE OF NCT OF DELHI & ANR.
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January 10, 2017 |
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MANVENDER SINGH Vs. STATE
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August 4, 2017 |
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MARIUM Vs. UNION OF INDIA
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August 11, 2017 |
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MARUTI SUZUKI INDIA LTD. Vs. UNION OF INDIA
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August 4, 2017 |
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MARUTI SUZUKI INDIA LTD. AND ORS. Vs. DELHI AUTO GENERAL FINANCE PVT. LTD. AND ORS.
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December 22, 2017 |
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MARUTI UDYOG LTD. Vs. COMMISSIONER OF INCOME TAX, DELHI
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December 7, 2017 |
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MASS EDUCATION PRIMARY TEACHERS TRAINING INSTITUTE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
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December 4, 2017 |
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MASTECH TECHNOLOGIES PVT. LTD Vs. DY. COMMISSIONER OF INCOME TAX
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July 13, 2017 |
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MASTER DIVYANSH ARORA MINOR Vs. UNION OF INDIA
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November 14, 2017 |
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MASTER NEEL DAYAL Vs. SOMESHWAR DAYAL
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March 22, 2017 |
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MASYC PROJECTS PRIVATE LIMITED Vs. JAIPRAKASH ASSOCIATES LIMITED
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October 16, 2017 |
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MATTEL, INC. & ANR. Vs. MS. AMAN BIJAL MEHTA & ORS.
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November 22, 2017 |
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MATTER OF RAJ KUMAR Vs. PUNJAB AND SIND BANK AND ORS
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December 12, 2017 |
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MAX HEALTH CARE INSTITUTE LIMITED Vs. SAHRUDYA HEALTH CARE PRIVATE LIMITED
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November 29, 2017 |
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MAYA DEVI & ORS Vs. UNION OF INDIA & ORS
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December 15, 2017 |
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MAYA DEVI AND ORS Vs. UNION OF INDIA AND ORS
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November 30, 2017 |
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MAYAR HEALTH RESORTS LIMITED Vs. INDIAN TOURISM DEVELOPMENT
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October 26, 2017 |
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MAZHAR SALEEM CHANDROTH (MINOR) Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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April 12, 2017 |
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MBL INFRASTRUCTURES LTD Vs. UNION OF INDIA
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November 28, 2017 |
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MC DONALDS INDIA PVT. LTD. Vs. COMMISSIONER OF TRADE AND TAXES, NEW DELHI
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May 17, 2017 |
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MD. RASHID Vs. STATE
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May 3, 2017 |
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MEDICAL COUNCIL OF INDIA Vs. DR ANIL GROVER &ORS
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October 27, 2017 |
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MEDICAL COUNCIL OF INDIA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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November 13, 2017 |
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MEENA Vs. RAJ KUMAR GOEL & ANR
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February 16, 2017 |
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MEENA MITTAL Vs. DDA
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January 6, 2017 |
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MEENU Vs. BIRMA DEVI
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February 14, 2017 |
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MEENU SETH Vs. BINU SETH & ORS.
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October 27, 2017 |
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MEGHA KAKKAR NEE SETH Vs. RAJNI SETH AND OTHERS
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August 22, 2017 |
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MEGHDOOT SECURITY SERVICES Vs. DIRECTOR GENERAL OF RESETTLEMENT
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November 13, 2017 |
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MEHAR SINGH RATHEE Vs. UNION OF INDIA
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July 27, 2017 |
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MEHAR WING SERVICES PRIVATE LIMITED Vs. M/S JINDAL RESTAURANT
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May 24, 2017 |
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MEHBOOB Vs. STATE (NCT OF DELHI)
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June 1, 2017 |
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MEHRACOSMETICS Vs. RAM KUMAR GULATI
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December 6, 2017 |
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MERA BABA REALTY ASSOCIATE (P.) LTD. Vs. COMMR. OF SERVICE TAX, DELHI
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January 25, 2017 |
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MERCK SHARP & DOHME CORP. & ANR. Vs. MR. MUNISH THAKUR & ANR.
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October 27, 2017 |
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MERCK SHARP AND DOHME CORP & ANR Vs. VINOD JADHAV & ORS
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December 15, 2017 |
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MESSAR ALI Vs. STATE
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March 30, 2017 |
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METAL CLOSURES & ORS. Vs. RELIGARE FINVEST LTD. & ORS.
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March 8, 2017 |
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METRO TYRES LTD. Vs. ADVERTISING STANDARDS COUNCIL OF INDIA
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March 17, 2017 |
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MEX SWITCHGEARS PVT. LTD. Vs. OMEX CABLES INDUSTRIES
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July 17, 2017 |
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MHCS Vs. MR. GAURAV SHEKHRI & ORS.
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November 7, 2017 |
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MICHELE CABONI Vs. UNION OF INDIA AND ORS.
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September 25, 2017 |
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MICRO ENTERPRISES PVT LTD AND ANR Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
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August 8, 2017 |
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MICROMAX INFORMATICS LIMITED Vs. TELEFONAKTIEBOLGET L M ERICSSON
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December 4, 2017 |
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MICROMAX INFORMATICS LTD Vs. VIJAY JAIN & ORS
|
December 13, 2017 |
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MICROSOFT CORPORATION Vs. MANISH PODDAR
|
May 18, 2017 |
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MICROSOFT CORPORATION Vs. RAJESH KUMAR
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October 17, 2017 |
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MICROSOFT CORPORATION Vs. ROHIT GAUR
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July 17, 2017 |
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MILIND S. NAGARKAR Vs. MOTHER SON SUMI SYSTEMS LIMITED
|
July 14, 2017 |
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MILLENNIUM APPLIANCES INDIA LTD Vs. UNION OF INDIA & ORS
|
April 26, 2017 |
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MILLENNIUM EXPRESS CARGO PVT LTD Vs. COMMISSIONER OF CUSTOMS
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May 24, 2017 |
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MINAKSHI SINGH Vs. GOVT OF NCT OF DELHI AND ORS
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December 19, 2017 |
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MINK TRADECOM PVT. LTD. Vs. UNION OF INDIA
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September 26, 2017 |
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MIRA VACHANI & ORS Vs. SHANTA WADHWANI & ORS
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December 19, 2017 |
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MITA INDIA PVT. LTD. Vs. UNION OF INDIA
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September 6, 2017 |
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MITENDER PAL SINGH SOLANKI Vs. SURENDER SINGH AND ANR
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December 20, 2017 |
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MKU LTD. PREVIOUSLY KNOWN AS MKU PVT. LTD. Vs. UNION OF INDIA
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August 21, 2017 |
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MMTC LTD. Vs. CHAUHAN JEWELLERS & ORS.
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March 7, 2017 |
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MODDUS MEDIA PVT. LTD. Vs. M/S. SCONE EXHIBITION PVT. LTD.
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May 18, 2017 |
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MODERN PUBLIC SCHOOL Vs. GOVT. OF NCT OF DELHI & ORS.
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January 13, 2017 |
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MODI ENTERTAINMENT PVT. LTD. Vs. PRASAR BHARATI
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March 17, 2017 |
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MODI-MUNDIPHARMA HEALTHCARE PVT. LTD. Vs. MODI-MUNDIPHARMA PVT. LTD.
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January 25, 2017 |
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MOHALLA SAMITI INDARA KUAN (REGD.) Vs. SUNIL MOHAN AND ORS.
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July 17, 2017 |
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MOHAMMAD BURHAN Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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August 24, 2017 |
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MOHAN LAL Vs. STATE OF NCT OF DELHI
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January 11, 2017 |
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MOHAN LAL Vs. UNION PUBLIC SERVICE COMMISSION AND ORS.
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September 15, 2017 |
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MOHAN LAL MANDA Vs. GANGA RAM SAKH
|
October 13, 2017 |
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MOHAN SINGH Vs. STATE
|
March 17, 2017 |
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MOHAN SINGH Vs. STATE OF NCT OF DELHI
|
February 1, 2017 |
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MOHAN SINGH & ANR Vs. PRESH GUPTA & ANR
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November 29, 2017 |
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MOHANJEET SINGH Vs. STATE (GOVT. OF NCT OF DELHI)
|
September 13, 2017 |
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MOHD ABUL FAZAL FAROOQI Vs. UNION OF INDIA AND ORS
|
December 5, 2017 |
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MOHD DILSHAD Vs. QAISER NASIR
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August 21, 2017 |
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MOHD GULZAR Vs. STATE (GOVT OF NCT) OF DELHI
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August 1, 2017 |
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MOHD JAMIL Vs. STATE
|
September 14, 2017 |
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MOHD JAVED Vs. STATE
|
July 26, 2017 |
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MOHD KHALID Vs. DHARAMVEER & ORS
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November 30, 2017 |
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MOHD LAEEQ Vs. GOVT OF NCT OF DELHI AND ORS
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April 21, 2017 |
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MOHD SAGIR Vs. MOHD IRFAN ALAM & ORS
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November 29, 2017 |
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MOHD SHARIQUI KHAAN Vs. STATE AND ANR
|
November 24, 2017 |
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MOHD TAHIR HUSSAIN AND ANR. Vs. STATE ELECTION COMMISSION AND ORS.
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April 21, 2017 |
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MOHD YUNUS AND ORS Vs. IRCTC
|
December 8, 2017 |
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MOHD. ALI ASGHAR@ASGHAR Vs. STATE
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July 18, 2017 |
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MOHD. ANESUR RAHAMAN Vs. MOSARRAF HOSSAIN AND OTHERS
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September 25, 2017 |
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MOHD. ASHRAF Vs. STATE
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August 31, 2017 |
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MOHD. ASLAM & ORS. Vs. STATE (NCT OF DELHI)
|
September 11, 2017 |
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MOHD. FIROZ AND OTHERS (MOHD.) Vs. STATE (GOVT OF NCT DELHI)
|
July 26, 2017 |
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MOHD. IMRAN Vs. STATE
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September 26, 2017 |
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MOHD. IRFAN & ORS. Vs. ABDUL WAHAB
|
September 21, 2017 |
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MOHD. ISHTAR @ ISTAK & ANR. Vs. STATE
|
October 25, 2017 |
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MOHD. KHALID Vs. STATE
|
May 4, 2017 |
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MOHD. KHURSHID Vs. STATE
|
November 8, 2017 |
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MOHD. MAQSOOD ALAM, ANWAR ALI, RAZIA, MOHD. KAMIL & ORS. Vs. STATE ( NCT OF DELHI) & ORS.
|
June 15, 2017 |
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MOHD. MOTI Vs. STATE OF NCT OF DELHI
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November 6, 2017 |
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MOHD. NASEEM AND ORS. Vs. MOHD. RAFIQ AND ANR.
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July 4, 2017 |
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MOHD. QAMAR Vs. UOI & ORS
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March 9, 2017 |
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MOHD. SAMEER Vs. STATE OF NCT OF DELHI
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June 2, 2017 |
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MOHD. SARFARAZ Vs. THE STATE (NCT) OF DELHI
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November 15, 2017 |
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MOHD. SHAKEEL Vs. STATE (GNCT DELHI)
|
May 18, 2017 |
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MOHD. ZAHID Vs. STATE
|
March 31, 2017 |
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MOHINDER KAUR Vs. GOVT. OF NCT, DELHI
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September 22, 2017 |
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MOHINDER KUMAR Vs. BOARD OF GOVERNORS IN SUPER-SESSION OF MEDICAL COUNCIL OF INDIA
|
December 14, 2017 |
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MOHINDER KUMAR MEHRA Vs. ROOP RANI MEHRA
|
August 2, 2017 |
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MOHINDER PAL SINGH Vs. UPENDER PASWAN AND ORS
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February 3, 2017 |
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MOHIT Vs. STATE GOVT OF NCT OF DELHI
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November 23, 2017 |
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MOHIT Vs. STATE (GOVT OF NCT OF DELHI)
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January 10, 2017 |
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MOHIT KADIAN Vs. UNIVERSITY OF DELHI & ANR
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December 15, 2017 |
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MOHIT MINERALS PVT. LTD. Vs. UNION OF INDIA
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September 8, 2017 |
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MOHIT MINERALS PVT. LTD. Vs. UNION OF INDIA
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August 25, 2017 |
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MOHIT NAGAR Vs. STATE
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March 24, 2017 |
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MOHSIN Vs. STATE NCT OF DELHI
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April 28, 2017 |
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MOHSIN KHAN Vs. STATE (NCT OF DELHI)
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July 14, 2017 |
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MOIN AKHTAR QURESHI Vs. UOI & ORS
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December 1, 2017 |
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MOLLY DAS Vs. PRINCIPAL SECRETARY (HEALTH)
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May 23, 2017 |
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MONA AGGARWAL Vs. SANDHYA GUPTA & ORS.
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September 1, 2017 |
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MONDELEZ FOODS PRIVATE LIMITED Vs. THE REGIONAL DIRECTOR (NORTH), MINISTRY OF CORPORATE AFFAIRS
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July 7, 2017 |
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MONIKA Vs. STATE NCT OF DELHI
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June 12, 2017 |
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MONISH GUJRAL Vs. G.KIRAN KUMAR
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July 5, 2017 |
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MONNET ISPAT AND ENERGY LIMITED Vs. ANEJA CONSTRUCTION (INDIA) LIMITED
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April 13, 2017 |
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MONNET POWER COMPANY LIMITED Vs. UNION OF INDIA & OTHERS
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March 9, 2017 |
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MONSANTO HOLDINGS PVT LTD Vs. M/S REAL AGRO SEEDS & ANR
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October 30, 2017 |
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MONSANTO TECHNOLOGY LIC AND ORS. Vs. NUZIVEEDU SEEDS LIMITED & ORS.
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March 28, 2017 |
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MONTBLANE SIMPLO GMBH Vs. GAURAV BHATIA & ORS.
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January 4, 2017 |
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MONU SINGH Vs. THE LAND ACQUISITION COLLECTOR & ORS
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October 30, 2017 |
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MOOL CHAND Vs. STATE
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May 16, 2017 |
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MOOL CHAND Vs. STATE
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February 10, 2017 |
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MOOL CHAND SHARMA Vs. DELHI PRANTIYA RAIGAR MANDIR
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November 1, 2017 |
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MOREPEN LABORATORIES LTD Vs. EAST WEST PHARMA
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January 16, 2017 |
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MOTOR AND GENERAL FINANCE LTD. Vs. INCOME-TAX OFFICER
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January 18, 2017 |
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MOUNT CARMEL SCHOOL Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
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January 2, 2017 |
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MOUNT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
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February 20, 2017 |
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MOVIE TIMES CINEPLEX PVT. LTD. Vs. MRG DEVELOPERS PVT LTD
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July 12, 2017 |
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MR ARUN JAITLEY Vs. MR. ARVIND KEJRIWAL
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July 26, 2017 |
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MR. SHAMMI NARANG Vs. PINDROP MUSIC APP PRIVATE LIMITED
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May 22, 2017 |
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MRS NEELAM SAHGAL ALIAS NELLU SAHGAL Vs. MRS SEEMA MEHRA
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May 31, 2017 |
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MRS. NEELAM KAPUR Vs. THE MANAGEING COMMITTEE QUEEN MARYS SCHOOL & ORS.
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January 9, 2017 |
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MRS. NISHA RANI Vs. SH. SOHAN SINGH NEHRA
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January 6, 2017 |
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MRS. RAJWATI NAGAR AND OTHERS Vs. MR. R.R TYAGI AND OTHERS
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July 19, 2017 |
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MRS. SEEMA BANSAL Vs. UNIVERSITY OF DELHI
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March 14, 2017 |
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MRS. USHA JAIN Vs. ADITYA LANDCON PRIVATE LIMITED
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September 26, 2017 |
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MS A.K. WOOLEN INDUSTRIES & ORS Vs. SHRI NARAIN GUPTA
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October 31, 2017 |
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MS RAMA RANI Vs. STATE OF NCT OF DELHI
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January 3, 2017 |
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MS ZILLON INFRAPROJECTS PVT.LTD. Vs. ALSTOM SYSTEMS INDIA (P) LTD. & ORS.
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February 10, 2017 |
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MS. ANURADHA Vs. GOVT. OF NCT OF DELHI THR. & ORS.
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November 17, 2017 |
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MS. EXPERION DEVELOPERS PVT. LTD. Vs. MS. ANS CONSTRUCTION LTD.
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March 17, 2017 |
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MS. GAYATRI @ APURNA SINGH Vs. STATE & ANR
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July 3, 2017 |
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MS. INDIRA VATI Vs. STATE OF DELHI
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August 23, 2017 |
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MS. KAMALE ZEHRA Vs. GOVT. OF NCT OF DELHI & ORS
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February 15, 2017 |
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MS. KIRTI JAIN Vs. KULACHI HANSRAJ MODEL SCHOOL & ORS.
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March 1, 2017 |
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MS. PINKI JAIN Vs. SMT. SUMAN BALA BHASIN
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September 27, 2017 |
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MS. PREETI SHARMA Vs. GANGA INTERNATIONAL SCHOOL AND ORS.
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January 19, 2017 |
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MS. REAL GAINS ESTATE PVT. LTD., AND ANOTHER Vs. AMR INFRASTRUCTURES LTD., AND ANOTHER
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March 28, 2017 |
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MS. SAPPHIRE FOODS INDIA PRIVATE LIMITED Vs. SECRETARY DELHI POLLUTION CONTROL COMMITTEE AND ORS.
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March 10, 2017 |
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MS. TAMANNA Vs. STATE OF NCT
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March 24, 2017 |
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MS. YASMEEN PRAVEEN Vs. VICE CHANCELLOR JAMIA MILLIA ISLAMIA UNIVERSITY AND ANOTHER
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March 14, 2017 |
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MTNL Vs. MOTOROLA INC
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March 31, 2017 |
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MUFTI ABDUS SAMI QADMI Vs. NATIONAL INVESTIGATION AGENCY
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May 8, 2017 |
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MUGWEMA SUSAN WAIRIMU Vs. UNION OF INDIA & ANR.
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January 2, 2017 |
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MUJEEB AHMAD AND ORS. Vs. DDA AND ORS.
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September 8, 2017 |
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MUJEEB HUSSAIN GATTOO Vs. JAWAHARLAL NEHRU UNIVERSITY
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October 12, 2017 |
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MUJEEB REHMAN Vs. MOHD NABI
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October 12, 2017 |
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MUKESH Vs. STATE
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May 24, 2017 |
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MUKESH Vs. STATE
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January 24, 2017 |
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MUKESH Vs. STATE
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December 15, 2017 |
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MUKESH @ MUKKU Vs. STATE
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December 23, 2017 |
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MUKESH @ MURARI Vs. STATE OF GOVT. OF NCT OF DELHI
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February 2, 2017 |
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MUKESH DAGAR AND OTHER Vs. UNION OF INDIA AND OTHERS
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November 14, 2017 |
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MUKESH KUMAR Vs. STATE & ANR.
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February 2, 2017 |
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MUKESH KUMAR Vs. MANORANJAN & ORS.
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July 7, 2017 |
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MUKESH KUMAR Vs. STATE
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January 30, 2017 |
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MUKESH KUMAR SINGH Vs. SATISH CHNADRA MISHRA
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January 16, 2017 |
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MUKESH NIGAM & ORS. Vs. ARUN KUMAR KHANDELWAL & ORS.
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August 18, 2017 |
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MUKESH RANI AND ORS. Vs. UNION OF INDIA
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January 3, 2017 |
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MUKESH YADAV Vs. UNION OF INDIA AND ORS
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December 14, 2017 |
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MUKHTIAR AHMED & ANR. Vs. STATE
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July 28, 2017 |
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MUKUL ROY Vs. UNION OF INDIA ORS
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December 13, 2017 |
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MUKULA MOHILE Vs. STATE
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May 19, 2017 |
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MUKUND L. ABHYANKAR Vs. CHIEF EXECUTIVE OFFICER, NATIONAL FEDERATION OF URBAN CO-OP. BANK AND CREDIT SOCIETIES LTD.
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May 25, 2017 |
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MUNESH KUMARI Vs. IMRAN
|
July 28, 2017 |
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MUNICIPAL CORPORATION DELHI Vs. RAJBIR
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August 24, 2017 |
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MUNICIPAL CORPORATION OF DELHI Vs. C.P. SINGH
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March 16, 2017 |
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MUNICIPAL CORPORATION OF DELHI Vs. M/S. ASIAN TECHS-PROGRESSIVE CONSTRUCTIONS JOINT VENTURE
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January 6, 2017 |
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MUNISH GROVER Vs. STATE BANK OF INDORE AND OTHERS
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May 12, 2017 |
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MUNISH KUMAR SINGLA TRADING AS: CHAKSHU FOOD PRODUCTS Vs. JOLLIBEE FOODS CORPORATION
|
November 20, 2017 |
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MUNNA KHAN Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
December 4, 2017 |
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MUNSHI RAM AND ORS Vs. GOVT OF NCT AND ANR
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December 22, 2017 |
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MURARI LAL SHARMA AND ANR Vs. UNION OF INDIA AND ORS
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December 7, 2017 |
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MURARI SHARMA Vs. SHWETA TIWARI
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October 9, 2017 |
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MUSA SINGH Vs. STATE
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January 12, 2017 |
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MUSCLES FUSION FZE Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (IMP.), ACC, NEW DELHI
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August 2, 2017 |
|
MUSLIM Vs. STATE (NCT OF DELHI)
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March 8, 2017 |
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MUSLIM KHAN Vs. STATE OF DELHI
|
May 29, 2017 |
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N. ANNAPURNA Vs. EDUCATION OFFICER
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February 22, 2017 |
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N.K. GROVER AND ANOTHER Vs. BHARAT HEAVY ELECTRICAL LIMITED AND ANOTHER
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May 18, 2017 |
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N.M. JAIN Vs. VIJAYA BANK AND ORS.
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November 16, 2017 |
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N.S. PADMANABHAN Vs. NATIONAL INSTITUTE OF IMMUNOLOGY
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October 27, 2017 |
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NAEEM AND ORS. Vs. MOHD. SALIM AND ANR.
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May 12, 2017 |
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NAFE SINGH RAJPUT Vs. NORTH DELHI MUNICIPAL CORPORATION AND OTHERS
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May 11, 2017 |
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NAGEL SPECIAL MACHINES (P) LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE
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April 25, 2017 |
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NAKSHATHRA CONSTRUCTION, THR ITS PROPRIETOR Vs. INTERGEN ENERGY LIMITED
|
December 12, 2017 |
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NALIN BHUSHAN CHANDIOK Vs. NORTH DELHI MUNICIPAL CORPORATION
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March 6, 2017 |
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NALINI KANT GUPTA Vs. LAJJA GUPTA
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August 11, 2017 |
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NANDINI PATTANI & ORS Vs. MADHURI HINGORANI
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December 13, 2017 |
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NAR SINGH PRASAD Vs. SHAILENDER KUMAR MISHRA
|
August 4, 2017 |
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NARAIN MALIK Vs. STATE
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May 30, 2017 |
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NARCOTICS CONTROL BUREAU Vs. UNKNOWN PERSON
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April 26, 2017 |
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NARELA FOOD PROCESSING INDUSTRIES WELFARE ASSOCIATION (REGD.) Vs. GOVT. OF NCT OF DELHI
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July 17, 2017 |
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NARENDER JAIN Vs. STATE GOVT. OF NCT OF DELHI
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August 23, 2017 |
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NARENDER KUMAR Vs. STATE
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May 18, 2017 |
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NARENDER KUMAR GUPTA Vs. ALKA GUPTA
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October 27, 2017 |
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NARENDER KUMAR SHAH Vs. SAI KRIPA ENGINEERING WORKS
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October 10, 2017 |
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NARENDER KUMAR SHARMA Vs. UNION OF INDIA
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May 31, 2017 |
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NARENDER SINGH Vs. GOVT. OF N.C.T. OF DELHI
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February 17, 2017 |
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NARENDERJEET KAUR Vs. KAMAL ANWAR & ORS
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December 12, 2017 |
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NARENDRA KUMAR GUPTA Vs. UNION OF INDIA AND ORS
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January 13, 2017 |
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NARENDRA NATH NANDA Vs. STATE & ORS.
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February 15, 2017 |
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NARENDRA PLASTIC PRIVATE LIMITED Vs. UNION OF INDIA
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September 11, 2017 |
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NARENDRA PLASTIC PVT. LTD. Vs. UNION OF INDIA
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September 27, 2017 |
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NARESH @ PAPPU Vs. STATE NCT OF DELHI
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December 19, 2017 |
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NARESH BHARDWAJ Vs. ORIENTAL INSURANCE COMPANY LTD AND ORS
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August 4, 2017 |
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NARESH GUPTA Vs. RAJESH KUMAR MEHLAWAT
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March 29, 2017 |
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NARESH KUMAR Vs. STATE OF DELHI
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December 20, 2017 |
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NARESH KUMAR @ RAJU & ORS. Vs. STATE OF DELHI
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January 3, 2017 |
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NARESH KUMAR GUPTA Vs. CANARA BANK
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July 18, 2017 |
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NARESH KUMAR JAIN Vs. LALLAN SHAH
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December 4, 2017 |
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NARESH KUMAR JAIN Vs. S SHANMUGA SUNDARAM
|
November 3, 2017 |
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NARESH KUMAR SINGH Vs. SUBHASH CHAND AND OTHERS
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August 9, 2017 |
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NARESH SHARMA @ PANDIT Vs. STATE OF NCT OF DELHI
|
February 9, 2017 |
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NARINDER BATRA & ANR Vs. KIRTI AZAD
|
March 9, 2017 |
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NARINDER KUMAR KHULLAR Vs. RANI SETHI AND ANR.
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November 22, 2017 |
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NARINDER SHAH Vs. MOHAN KUMAR GANDHI
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August 16, 2017 |
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NAROTTAM MISHRA Vs. ELECTION COMMISSION OF INDIA
|
July 14, 2017 |
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NARVIR SINGH Vs. UNION OF INDIA
|
February 20, 2017 |
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NATASHA SINGH Vs. CBI (STATE)
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August 25, 2017 |
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NATIONAL AGRICULTURAL CO Vs. RAJASTHAN STATE CO
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March 17, 2017 |
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NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD(NAFED) Vs. NATIONAL SPOT EXCHANGE LIMITED(NSEL)
|
November 7, 2017 |
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NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2017 |
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NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD.(NAFED) Vs. NATIONAL SPOT EXCHANGE LIMITED
|
September 1, 2017 |
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NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. Vs. M/S NATAVARLAL M. PATEL
|
March 31, 2017 |
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NATIONAL CAPITAL TERRITORY OF DELHI & ANR. Vs. VEENU GROVER
|
January 18, 2017 |
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NATIONAL COLLATERAL MANAGEMENT SERVICES LIMITED Vs. FOOD CORPORATION OF INDIA
|
September 8, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD
|
January 24, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. EMAS EXPRESWAY PRIVATE LIMITED
|
November 8, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S GAMMON INDIA LTD.
|
April 18, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. EMAS EXPRESSWAY PVT. LTD.
|
April 17, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GAMMON ATLANTA (JV)
|
February 20, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BRIDGE & ROOF CO. LTD.
|
April 18, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. IRB AHMEDABAD VADODARA SUPER EXPRESS TOLLWAYS PRIVATE LIMITED
|
February 6, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL
|
January 30, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BBEL-MIPL
|
September 1, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PUNJAB NATIONAL BANK
|
October 27, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GWALIOR BYPASS PROJECT LTD.
|
November 22, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL STICCO (JV)
|
February 14, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BAHARAMPORE
|
March 2, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. N.K. TOLL ROAD LIMITED
|
March 23, 2017 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
April 20, 2017 |
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NATIONAL HUMAN RIGHTS COMMISSION Vs. CENTRAL INFORMATION COMMISSION AND ORS.
|
September 12, 2017 |
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NATIONAL HYDRO ELECTRICITY POWER CORPORATION OFFICERS ASSOCIATION Vs. UNION OF INDIA AND ORS
|
December 15, 2017 |
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NATIONAL INSTITUTE OF FASHION TECHNOLOGY Vs. UNION OF INDIA & ORS.
|
January 10, 2017 |
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NATIONAL INSURANCE CO LTD Vs. LINU KUMAR & ORS
|
November 30, 2017 |
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NATIONAL INSURANCE CO LTD Vs. PAMELA ROOKS AND ORS
|
November 30, 2017 |
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NATIONAL INSURANCE CO LTD Vs. PREM CHAND GUDIAL & ORS
|
November 16, 2017 |
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NATIONAL INSURANCE CO LTD Vs. HUDA PARVEEN (MINOR) & ORS
|
November 16, 2017 |
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NATIONAL INSURANCE CO LTD Vs. MOHAN LAL & ORS
|
November 16, 2017 |
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NATIONAL INSURANCE CO LTD Vs. CHAMKI @ AFSANA & ORS
|
November 15, 2017 |
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NATIONAL INSURANCE CO LTD Vs. POONAM RANA & ORS
|
November 29, 2017 |
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NATIONAL INSURANCE CO LTD Vs. ANITA PUNIA & ORS
|
November 28, 2017 |
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NATIONAL INSURANCE CO LTD Vs. SUMAN SHARMA & ORS
|
November 28, 2017 |
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NATIONAL INSURANCE CO LTD Vs. LALITA AND ORS
|
December 7, 2017 |
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NATIONAL INSURANCE CO LTD Vs. SATISH TIWARI & ORS
|
November 13, 2017 |
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NATIONAL INSURANCE CO LTD Vs. K K KAMAL & ORS
|
December 5, 2017 |
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NATIONAL INSURANCE CO LTD Vs. SUDHA KUMARI & ORS
|
December 5, 2017 |
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NATIONAL INSURANCE CO LTD Vs. ASHU BHAGAT AND ORS
|
August 18, 2017 |
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NATIONAL INSURANCE CO LTD. Vs. R. SUNEETA & ORS.
|
January 18, 2017 |
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NATIONAL INSURANCE CO LTD. Vs. SANTOSH & ORS
|
January 20, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. LATA CHANDEL AND ORS.
|
July 6, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. SHANKAR PANDIT AND OTHERS
|
March 29, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. SMT. SANTOSH BHARDWAJ AND OTHERS
|
March 24, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. SH. PARDEEP KUMAR
|
August 1, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. PARMILA TEOTIA AND OTHERS
|
February 21, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. RAM CHET AND ORS.
|
July 7, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. MENKA LIDHOO & ORS.
|
March 17, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. KUMARI ASHA K.THOMAS AND OTHERS
|
July 14, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. BASANTI DEVI AND ORS.
|
March 27, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. JYOTI AND ORS.
|
July 28, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. ANIL KUMAR @ TINKU AND ORS.
|
July 25, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. SAVITRI DEVI AND OTHERS
|
July 17, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. DILWAR AND ORS.
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October 11, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. RESHMI DEVI AND ORS.
|
October 11, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. VEENA VERMA AND ORS.
|
October 11, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. SONIA MITTAL AND ORS.
|
October 12, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. GURDEEP SINGH AND ORS.
|
October 13, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. BABITA JAIN
|
October 10, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. OMI DEVI
|
November 10, 2017 |
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NATIONAL INSURANCE CO. LTD. Vs. RABINDER NATH ARORA AND ORS.
|
January 19, 2017 |
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NATIONAL INSURANCE COMPANY Vs. JITENDER DABAS & ORS
|
November 20, 2017 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI TEK CHAND AND OTHERS
|
August 9, 2017 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. RAJESH DEVI AND ORS.
|
August 10, 2017 |
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NATIONAL INSURANCE COMPANY LTD Vs. JANG SINGH & ORS
|
November 15, 2017 |
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NATIONAL INSURANCE COMPANY LTD Vs. PRASHANT KUMAR SHARMA & ORS
|
November 30, 2017 |
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NATIONAL INSURANCE COMPANY LTD Vs. KASHI DEVI & ORS
|
November 30, 2017 |
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NATIONAL INSURANCE COMPANY LTD Vs. RISHI SHARMA & ORS
|
November 30, 2017 |
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NATIONAL INSURANCE COMPANY LTD Vs. NEHA WALIA & ORS
|
December 12, 2017 |
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NATIONAL INSURANCE COMPANY LTD Vs. DIL AAFEROON BEGUM & ORS
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December 1, 2017 |
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NATIONAL INSURANCE COMPANY LTD Vs. SH SATISH & ORS
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November 7, 2017 |
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NATIONAL INSURANCE COMPANY LTD Vs. CANARA BANK
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September 20, 2017 |
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NATIONAL INSURANCE COMPANY LTD. Vs. MADINA AND ORS.
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July 24, 2017 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SUNILA GUPTA
|
March 1, 2017 |
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NATIONAL INSURANCE COMPANY LTD. Vs. RAJ KUMAR AND ORS.
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July 27, 2017 |
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NATIONAL PROJECTS CONSTRUCTION CORPORATION Vs. ROYAL CONSTRUCTION CO. PVT. LTD.
|
October 10, 2017 |
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NATIONAL STOCK EXCHANGE OF INDIA LTD. Vs. OFFICIAL LIQUIDATOR OF M/S GANGA YAMUNA FINVEST PVT.LTD.
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March 1, 2017 |
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NATIONAL TEXTILE CORPORATION LIMITED Vs. D.V. EXPORTS
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April 3, 2017 |
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NATIONAL TEXTILE LIMITED Vs. PADMAVATI BUILDTECH ANAD FARMS PCT. LTD AND ORS
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April 3, 2017 |
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NAUSHAD AHMED Vs. THAKUR PRASAD & ORS
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July 17, 2017 |
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NAV PRAYAS AND OTHERS Vs. SOUTH DELHI MUNICIPAL CORPORATION AND OTHERS
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April 13, 2017 |
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NAVAL KISHORE Vs. THE STATE (GOVT. OF NCT OF DELHI)
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April 17, 2017 |
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NAVDEEP KAUR Vs. STATE NCT OF DELHI
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September 18, 2017 |
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NAVEEN @ SANJU Vs. STATE (NCT OF DELHI)
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April 21, 2017 |
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NAVEEN BHATIA (SINCE DECEASED) THROUGH HIS LRS Vs. RAJ KUMARI BHATIA AND ORS.
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August 10, 2017 |
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NAVEEN CHANDER KAPUR Vs. STATE & ORS.
|
July 5, 2017 |
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NAVEEN CHANDER KAPUR Vs. STATE & ORS.
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November 15, 2017 |
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NAVEEN JINDAL Vs. M/S ZEE MEDIA CORPORATION LTD.
|
May 8, 2017 |
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NAVEEN KUMAR Vs. COMPETITION COMMISSION OF INDIA
|
October 23, 2017 |
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NAVEEN KUMAR Vs. DDA
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November 9, 2017 |
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NAVEEN KUMAR GUPTA Vs. BHARAT BHUSHAN AND ORS.
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December 14, 2017 |
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NAVRATAN BAID Vs. NEETU BAID
|
February 6, 2017 |
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NAVSHAKTI INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS NEW DELHI (ICD TKD)
|
December 5, 2017 |
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NAYANIKA THAKUR MEHTA Vs. MOHIT MEHTA
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March 24, 2017 |
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NBCC (INDIA) LTD Vs. SHARMA ENTERPRISES
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March 16, 2017 |
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NBCC (INDIA) LTD. Vs. M/S. SHARMA ENTERPRISES
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May 18, 2017 |
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NCB Vs. ROZEN COHEN @ HALLOO
|
January 9, 2017 |
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NDMC Vs. SANJIV MITTAL
|
February 7, 2017 |
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NDPL Vs. JAGIRI LAL
|
May 8, 2017 |
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NEELAM BHALLA Vs. JAGDISH KUMAR
|
March 7, 2017 |
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NEELAM KADYAN Vs. NAVEEN DALAL
|
September 25, 2017 |
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NEELAM KAPOOR Vs. BHAG CHAND
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September 5, 2017 |
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NEELIMA KAPOOR Vs. GOVT OF NCT OF DELHI AND ORS
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December 19, 2017 |
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NEELIMA SINGH Vs. ASHIT KUMAR BHATTACHARYA
|
July 4, 2017 |
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NEENA DUGAL Vs. INDER PAL SINGH ANAND AND ANR.
|
January 16, 2017 |
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NEENA NARANG Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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November 22, 2017 |
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NEERAJ Vs. AIR INDIA LTD. THROUGH: THE CHAIRMAN & MD
|
November 14, 2017 |
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NEERAJ Vs. STATE (GNCTD)
|
May 4, 2017 |
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NEERAJ Vs. GODHAN SINGH AND ORS.
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July 25, 2017 |
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NEERAJ Vs. STATE GOVT OF NCT OF DELHI
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December 5, 2017 |
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NEERAJ JAIN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES THROUGH ITS AUTH. OFFICER
|
May 30, 2017 |
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NEERAJ KUMAR Vs. VENKATESHWAR GLOBAL SCHOOL AND ORS.
|
March 31, 2017 |
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NEERAJ KUMAR SINGH Vs. UNION OF INDIA & ORS.
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July 14, 2017 |
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NEERAJ SINGHAL Vs. CBI
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November 15, 2017 |
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NEERU DUA & ORS Vs. SOMVIR @ SOMBEER & ORS
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November 16, 2017 |
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NEERU MALHOTRA & ORS. Vs. STATE & OTHERS
|
August 9, 2017 |
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NEETU SINGH Vs. RAJIV SAUMITRA
|
August 4, 2017 |
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NEHA Vs. CHIEF SECRETARY, GOVERNMENT OF NCT OF DELHI & ANR.
|
May 1, 2017 |
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NEMA SINGH OTTI Vs. UNION OF INDIA & ORS
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November 29, 2017 |
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NENI MEMI FOODS PVT. LTD. Vs. TIP TOP FOOD TECH INDIA
|
March 2, 2017 |
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NEW BANSAL GLASS WORKS Vs. GAIL GAS LTD. AND OTHERS
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November 21, 2017 |
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NEW DELHI MUNICIPAL COUNCIL Vs. HARISH KUMAR
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April 18, 2017 |
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NEW DELHI MUNICIPAL COUNCIL Vs. V3S INFRATECH LIMITED
|
November 22, 2017 |
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NEW DELHI TELEVISION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
August 10, 2017 |
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NEW DELHI TRADERS ASSOCIATION & ANR Vs. UNION OF INDIA & ORS
|
December 19, 2017 |
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NEW FRIENDS COOP. HOUSE BUILDING SOCIETY PVT. LTD. Vs. FAIRDEAL ESTATE & ORS.
|
May 25, 2017 |
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NEW INDIA ASS CO LTD Vs. NARESH MANDAL & ORS
|
September 13, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. MASTER SORAB DHAMA & ORS
|
January 17, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. GUNMATI & ORS
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November 28, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. NISHA YADAV & ORS
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November 29, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. MOHD ASLAM ALI & ORS
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November 27, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. KHUSHBOO JHA
|
November 16, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. SANJEEV MALHOTRA AND ORS
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November 21, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. HARPAL SINGH & ORS
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December 11, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR & ORS
|
December 7, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. SANJHA DEVI AND ORS
|
August 10, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. SONE LAL AND ORS
|
August 11, 2017 |
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NEW INDIA ASSURANCE CO LTD Vs. NISHANT RAWAT AND OTHERS
|
August 9, 2017 |
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NEW INDIA ASSURANCE CO LTD. Vs. RANI KAUR AND ORS.
|
August 10, 2017 |
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NEW INDIA ASSURANCE CO. LTD Vs. SHAKUNTLA DEVI
|
August 10, 2017 |
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NEW INDIA ASSURANCE CO. LTD. Vs. MANOJ KUMAR
|
May 8, 2017 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SAVITA AND ORS.
|
July 5, 2017 |
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NEW INDIA ASSURANCE CO. LTD. Vs. HARSH WADHWAN AND ORS.
|
July 20, 2017 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SHAMBHU AND ORS.
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October 12, 2017 |
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NEW INDIA ASSURANCE CO. LTD. Vs. KHAYALI RAM CHATURVEDI AND ORS.
|
January 24, 2017 |
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NEW INDIA ASSURANCE CO. LTD. AND OTHERS Vs. JAI RAM AND OTHERS
|
February 16, 2017 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KANHIYA JHA & ORS
|
August 3, 2017 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHARDA DEVI AND ORS
|
August 10, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. ASHWINI @ SONU & ORS
|
December 6, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. GULBIR SINGH & ORS
|
December 4, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. NISHANT PARVEEN & ORS
|
December 6, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. VIKAS KUMAR & ORS
|
December 6, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. OM PRAKASH & ORS
|
December 11, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. ASHRAFI DEVI & ORS
|
November 30, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SEEMA SHARMA & ORS
|
November 22, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. MAMTA & ORS
|
November 21, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SUNITA & ORS
|
November 23, 2017 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SANTOSH & ORS
|
November 23, 2017 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. POONAM & ORS
|
November 15, 2017 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SUMAN LATA & ORS
|
November 27, 2017 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SATPAL & ORS
|
November 29, 2017 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SH. RAKESH AND ORS.
|
May 8, 2017 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. AMARJIT KAUR
|
April 18, 2017 |
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NEW INDIA ASURANCE CO. LTD. Vs. CHHOTEY LAL
|
July 26, 2017 |
|
NEW INDIA INSURANCE CO. LTD. Vs. BAL KISHAN TOKAS
|
August 1, 2017 |
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NEWGEN SPECIALTY PLASTIC LTD. Vs. INTEC CAPITAL LTD.
|
July 14, 2017 |
|
NEWS NATION NETWORKS PRIVATE LIMITED Vs. NEWS NATION GUJARAT AND ORS
|
December 22, 2017 |
|
NHAI Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
September 11, 2017 |
|
NHAI Vs. MADHUCON PROJECTS LIMITED
|
August 18, 2017 |
|
NIDHI SINGHAL Vs. GOVT OF NCT OF DELHI AND ORS
|
August 16, 2017 |
|
NIIT TECHNOLOGIES LIMITED Vs. DIRECTORATE GENERAL, BORDER SECURITY FORCE
|
December 19, 2017 |
|
NIKHIL KUMAR Vs. STATE AND ORS.
|
January 3, 2017 |
|
NILKAMAL BITO STORAGE SYSTEMS PVT LTD Vs. BRAHMA AUTO INDUSTRIES PVT. LTD
|
July 24, 2017 |
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NIPUN MALHOTRA Vs. GOVERNMENT OF NCT OF DELHI & ORS.
|
December 13, 2017 |
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NIPUN MALHOTRA Vs. GOVERNMENT OF NCT OF DELHI & ORS.
|
November 14, 2017 |
|
NIRAJ SHARMA Vs. HARVINDER SINGH
|
April 18, 2017 |
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NIRLEP KAUR Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
April 24, 2017 |
|
NIRMAL SHARMA Vs. STATE
|
April 26, 2017 |
|
NIRMALA DEVI Vs. JAI DUTT
|
March 1, 2017 |
|
NIRVASHI @ CEATHI Vs. STATE
|
September 21, 2017 |
|
NISHANT GOYAL Vs. RAM DULARI AND ORS.
|
April 26, 2017 |
|
NISHU WADHWA Vs. SIDDHARTH WADHWA & ANR
|
January 10, 2017 |
|
NITIKA GUPTA Vs. STATE
|
October 12, 2017 |
|
NITIN CHAWLA Vs. M/S AHUJA CREATIONS PVT. LTD. & ...
|
December 19, 2017 |
|
NITIN MEHTA Vs. SURESH MEHTA
|
July 26, 2017 |
|
NITIN VIJ Vs. POOJA
|
August 28, 2017 |
|
NITYA ELECTROCONTROLS PVT. LTD. Vs. UNIQUE ENGINEERS PRIVATE LTD.
|
August 4, 2017 |
|
NKG INFRASTRUCTURE LTD. Vs. UNION OF INDIA
|
September 15, 2017 |
|
NOCIL LTD. Vs. THE POLICY RELAXATION COMMITTEE
|
July 17, 2017 |
|
NOKIA CORPORATION & ORS Vs. MOVIEEXPRESS & ORS
|
November 3, 2017 |
|
NOKIA INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 21, 2017 |
|
NOMAN Vs. STATE NCT OF DELHI
|
July 31, 2017 |
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NON-MEDICAL SCIENTIST FORUM (GROUP B & C) FORUM NCDC Vs. THE SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
|
January 4, 2017 |
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NOOR @ NOOR MOHD Vs. STATE
|
June 2, 2017 |
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NOOR MOHAMMD Vs. KANTA AGGARWAL
|
August 28, 2017 |
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NOORDEEN Vs. MANJU CHAHAR AND OTHERS
|
August 31, 2017 |
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NOORUDDIN @ NOORA Vs. STATE
|
October 11, 2017 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. IJM CORPORATION BERHAD
|
January 2, 2017 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. PREM CHAND GUPTA
|
July 17, 2017 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. NARESH MEHTA
|
July 17, 2017 |
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NORTH DELHI MUNICIPAL CORPORATION AND OTHERS Vs. V.K. KADYAN
|
July 10, 2017 |
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NORTH EASTERN PUBLISHING AND ADVERTISING CO. LTD. Vs. NIRMAL GUPTA AND ANR.
|
February 8, 2017 |
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NSK INDIA SALES COMPANY PRIVATE LIMITED Vs. PROACTIVE UNIVERSAL TRADING COMPANY PRIVATE LIMITED
|
November 30, 2017 |
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NTPC LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.
|
January 25, 2017 |
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NTPC LIMITED Vs. JINDAL ITF LIMITED & ANR.
|
October 25, 2017 |
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NTT DOCOMO INC. Vs. TATA SONS LIMITED
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April 28, 2017 |
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NUSRAT ZAFAR Vs. JAMIA MILLIA ISLAMIA AND ORS.
|
March 7, 2017 |
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NUTECH SECURITY PRINTERS Vs. RAJNI
|
July 6, 2017 |
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O V IMPEX THROUGH Vs. ITS PROPRIETOR
|
April 27, 2017 |
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O.P. NAHAR Vs. UNION OF INDIA
|
March 23, 2017 |
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OM BATI Vs. UNION OF INDIA AND ORS.
|
September 6, 2017 |
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OM LOGISTICS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER
|
May 30, 2017 |
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OM PARKASH Vs. SRI KISHAN & ORS.
|
February 16, 2017 |
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OM PARKASH AND ORS Vs. UNION OF INDIA AND ORS
|
December 1, 2017 |
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OM PRAKASH Vs. UNION OF INDIA & ORS
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December 13, 2017 |
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OM PRAKASH Vs. UNION OF INDIA
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April 24, 2017 |
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OM PRAKASH Vs. STATE
|
September 25, 2017 |
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OM PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
September 5, 2017 |
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OM PRAKASH CHAUTALA Vs. THE STATE (NCT OF DELHI)
|
April 11, 2017 |
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OM PRAKASH YADAV & ANR. Vs. KANTA YADAV & ORS.
|
February 13, 2017 |
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OMAR ABDULLAH Vs. PAYAL ABDULLAH AND ORS.
|
December 1, 2017 |
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OMESH CHANDER KASHYAP Vs. UNION OF INDIA
|
August 9, 2017 |
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OMPAL SINGH PANWAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE AND ORS.
|
November 14, 2017 |
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OMWATI KOAK Vs. CHARAN PAL SINGH KOAK
|
November 24, 2017 |
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OMWAY BUILD ESTATE PVT. LTD. Vs. SATYENDRA JAIN
|
October 27, 2017 |
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ON QUEST MERCHANDISING INDIA PVT. LTD. Vs. GOVT. OF NCT OF DELHI
|
October 26, 2017 |
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ONKAR SINGH CHADHA Vs. GURPREET SINGH DHODI
|
March 31, 2017 |
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OPTIMUS PHARMA PVT LTD Vs. RISHABH LOHIA
|
August 31, 2017 |
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ORACLE INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 13(1), NEW DELHI
|
July 26, 2017 |
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ORCHID PHARMA LIMITED Vs. VHB LIFE SCIENCES LIMITED & ANR.
|
January 25, 2017 |
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ORIENT BELL LTD. Vs. KANERIA GRANITO LTD & ANR.
|
February 16, 2017 |
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ORIENTAL BANK OF COMMERCE Vs. HARMINDER SINGH & ORS.
|
December 6, 2017 |
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ORIENTAL BANK OF COMMERCE Vs. HARMINDER SINGH
|
July 21, 2017 |
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ORIENTAL INSURANCE CO LTD Vs. MUKESH VERMA AND ORS
|
August 1, 2017 |
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ORIENTAL INSURANCE CO LTD Vs. BALWINDER SINGH (SINCE DECEASED)
|
August 11, 2017 |
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ORIENTAL INSURANCE CO LTD Vs. POONAM AND ORS
|
August 3, 2017 |
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ORIENTAL INSURANCE CO LTD Vs. LAXMI DEVI AND ORS
|
August 2, 2017 |
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ORIENTAL INSURANCE CO LTD Vs. NIHAL CHAND & ORS
|
January 6, 2017 |
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ORIENTAL INSURANCE CO LTD Vs. SUKHBIR SINGH & ORS
|
November 30, 2017 |
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ORIENTAL INSURANCE CO LTD Vs. SANGEETA NANDA & ORS
|
November 8, 2017 |
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ORIENTAL INSURANCE CO LTD Vs. BHUPINDER SINGH & ORS
|
November 10, 2017 |
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ORIENTAL INSURANCE CO. LTD Vs. USHA BHAGCHANDANI
|
October 9, 2017 |
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ORIENTAL INSURANCE CO. LTD. Vs. SHEETAL SAHOTA AND ORS.
|
May 16, 2017 |
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ORIENTAL INSURANCE CO. LTD. Vs. PREM DEVI AND OTHERS
|
July 13, 2017 |
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ORIENTAL INSURANCE CO. LTD. Vs. KIRTI
|
July 17, 2017 |
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ORIENTAL INSURANCE CO. LTD. Vs. MANJEET SINGH AND OTHERS
|
April 10, 2017 |
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ORIENTAL INSURANCE CO. LTD. Vs. MAHESH AND OTHERS
|
March 27, 2017 |
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ORIENTAL INSURANCE CO. LTD. Vs. MOHD. SHAMIM AND OTHERS
|
February 14, 2017 |
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ORIENTAL INSURANCE CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 30, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. DEEPAK SINGH AND OTHERS
|
July 4, 2017 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. BALDEV SINGH
|
August 17, 2017 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHD. ANWAR
|
August 22, 2017 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. LATA & ORS
|
December 4, 2017 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. KAMLESH PAL AND ORS
|
December 12, 2017 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RITA AND ORS
|
August 18, 2017 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. H.P. COTTON TEXTILE MILLS LTD.
|
March 24, 2017 |
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ORIENTAL INSURANCE COMPANY LTD Vs. RAM SARAN & ORS
|
December 12, 2017 |
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ORIENTAL INSURANCE COMPANY LTD Vs. AMRESH KUMAR & ORS
|
December 11, 2017 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ASHA RAM YADAV & ORS
|
November 14, 2017 |
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ORIENTAL INSURANCE COMPANY LTD Vs. RAMESH BUDHWAR & ORS
|
November 23, 2017 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SUMAN DEVI & ORS
|
November 20, 2017 |
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ORIENTAL INSURANCE COMPANY LTD Vs. RASIDAN
|
August 4, 2017 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SUKHPAL SINGH
|
July 27, 2017 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 21, 2017 |
|
ORIENTAL INSURNACE CO LTD Vs. JAWAHAR SINGH CHAUHAN & ORS
|
November 14, 2017 |
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ORION SECURITY SOLUTIONS PVT LTD Vs. GOVT OF NCT OF DELHI AND ORS
|
January 4, 2017 |
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OSWAL CHEMICALS AND FERTILIZERS LTD. Vs. UNION OF INDIA
|
May 25, 2017 |
|
OUTOKUMPU OYJ Vs. UNION OF INDIA & ORS
|
December 20, 2017 |
|
OVERNITE EXPRESS LTD. THR ITS AUTHORISED REPRESENTATIVE Vs. KANWAR SINGH PRADHAN (DECEASED) THR LRS.
|
April 12, 2017 |
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P C BHATNAGAR Vs. AIR INDIA LTD & ANR
|
November 29, 2017 |
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P N DEWAN Vs. STATE (NCT OF DELHI)
|
December 18, 2017 |
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P. ROYCHAUDHURI Vs. J. RAJESH
|
March 16, 2017 |
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P.B. Vs. STATE ( GOVT OF NCT OF DELHI) & ANR.
|
April 12, 2017 |
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P.K. DASH, ADVOCATE AND ORS. Vs. BAR COUNCIL OF DELHI AND ORS.
|
February 10, 2017 |
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P.K. SEN Vs. EXXON MOBILE CORPORATION AND ANR.
|
January 4, 2017 |
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P.L. JUNEJA Vs. STATE GOVT OF NCT OF DELHI
|
August 8, 2017 |
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P.R. COMMISSIONER OF INCOME TAX Vs. SARWAR AGENCY PVT. LTD.
|
August 17, 2017 |
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PADMA NARAYANAN Vs. NARENDER KUMAR AND ORS
|
August 3, 2017 |
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PADMA VATHY Vs. STATE NCT OF DELHI
|
March 17, 2017 |
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PADMAWATI BHALLA Vs. MASTER SAHIL AND ORS
|
February 8, 2017 |
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PALM ART APPARELS PVT LTD Vs. ENKAY BUILDERS PVT LTD
|
July 31, 2017 |
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PAMELA MANMOHAN SINGH Vs. HARNAM KAUR (DECEASED THROUGH LEGAL REPRESENTATIVES) & ORS.
|
March 24, 2017 |
|
PAMILA BAKSHI @ SANGEETA BAKSHI & ORS. Vs. DHANI RAM & ORS.
|
August 4, 2017 |
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PANCHWATI PRAYOGSHALA PVT. LTD. Vs. COMMISSIONER OF C. EX., MEERUT-1
|
April 25, 2017 |
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PANKAJ Vs. RENU
|
November 17, 2017 |
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PANKAJ AGGARWAL AND ANOTHER Vs. TATA AIG GENERAL INSURANCE CO. LTD. AND ANOTHER
|
August 10, 2017 |
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PANKAJ KUMAR GUPTA Vs. UNION OF INDIA AND ORS.
|
August 21, 2017 |
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PANKAJ NAILWAL AND ANOTHER Vs. SECRETARY GENERAL, SUPREME COURT OF INDIA
|
October 25, 2017 |
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PANKAJ ROY WADHWA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
May 31, 2017 |
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PANKAJ SETHI Vs. UNION OF INDIA AND ORS.
|
January 2, 2017 |
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PANKAJ SHARMA & ANR Vs. DEVENDER KUMAR SHARMA
|
November 15, 2017 |
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PANKAJ YADAV Vs. STATE
|
November 14, 2017 |
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PARADIGM GEOPHYSICAL PTV. LTD. Vs. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)
|
November 13, 2017 |
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PARAMJIT KAUR Vs. STATE OF DELHI
|
May 12, 2017 |
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PARAMJIT KAUR Vs. GURDIP SINGH MARWAH
|
January 2, 2017 |
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PARAMJIT KAUR Vs. GOVT OF NCT OF DELHI & ORS.
|
May 1, 2017 |
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PARAMJIT SINGH Vs. IOCL
|
July 31, 2017 |
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PARAMJIT SINGH Vs. UNION OF INDIA & ORS
|
December 4, 2017 |
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PARAMOUNT COACHING CENTRE PVT LTD Vs. GOPAL KRISHAN @ GOPAL VERMA & ANR
|
November 22, 2017 |
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PARAMOUNT COACHING CENTRE PVT LTD. Vs. RAKESH RANJAN JHA
|
August 24, 2017 |
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PARAMOUNT INTERCONTINENTAL PVT. LTD. Vs. ITO WARD-14(1)
|
February 7, 2017 |
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PARAMOUNT SURGIMED LIMITED Vs. PARAMOUNT BED INDIA PRIVATE LIMITED
|
May 25, 2017 |
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PARAS MAL LODHA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
May 29, 2017 |
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PARDESHI & COMPANY Vs. REGISTRAR, EPFAT & ANR
|
October 11, 2017 |
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PARITOSH SHARMA Vs. UTI INFRASTRUCTURE TECHNOLOGY AND SERVICES LIMITED AND ANR
|
December 13, 2017 |
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PARMANAND Vs. MOHINDER KAUR
|
August 16, 2017 |
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PARMOD KUMAR GUPTA Vs. RAM MURTI DEVI AND ORS.
|
July 27, 2017 |
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PARTHA GHOSH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
October 11, 2017 |
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PARUL HOMOEO LABORATORY PVT. LTD. Vs. ROYAL GROUP
|
May 17, 2017 |
|
PARVEEN KUMAR Vs. STATE
|
February 20, 2017 |
|
PARVEEN KUMAR JAIN Vs. TATA POWER DELHI DISTRIBUTION LTD
|
July 5, 2017 |
|
PARVESH Vs. COMMISSIONER OF POLICE & ORS
|
December 8, 2017 |
|
PARVESH JAIN Vs. CBI (STATE)
|
February 27, 2017 |
|
PASITHEA INFRASTRUCTURE LIMITED Vs. SOLAR ENERGY CORPORATION OF INDIA & ANR
|
December 22, 2017 |
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PATANJALI SHARMA Vs. UNION OF INDIA AND ORS.
|
September 18, 2017 |
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PAVINDER AHLUWALIA Vs. STATE AND ANOTHER
|
May 19, 2017 |
|
PAWAN Vs. STATE
|
January 30, 2017 |
|
PAWAN @ MAMA Vs. STATE GOVT. OF NCT OF DELHI
|
January 31, 2017 |
|
PAWAN HANS HELICOPTERS LIMITED Vs. IDEB PROJECTS PRIVATE LIMITED
|
March 20, 2017 |
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PAWAN HANS HELICOPTERS LIMITED Vs. IDEB PROJECTS PRIVATE LIMITED
|
January 9, 2017 |
|
PAWAN KUMAR Vs. STATE OF NCT OF DELHI
|
July 28, 2017 |
|
PAWAN KUMAR Vs. CONSORTIUM FOR EDUCATIONAL COMMUNICATION
|
November 3, 2017 |
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PAWAN KUMAR GUPTA Vs. UNION OF INDIA
|
March 27, 2017 |
|
PAWAN SAXENA Vs. STATE NCT OF DELHI AND ANR
|
August 16, 2017 |
|
PAWAN VASHISHT Vs. SUSHIL VASHISHT
|
September 25, 2017 |
|
PAYAL ABDULLAH & ORS Vs. UNION OF INDIA & ORS
|
January 6, 2017 |
|
PENSION FUND REGULATORY & DEVELOPMENT AUTHORITY (PFRDA) Vs. SUBROTO DAS
|
March 15, 2017 |
|
PEST CONTROL (INDIA) PVT. LTD. Vs. PEST CONTROL INNOVATIVE PVT. LTD.
|
May 2, 2017 |
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PETE HAMMOND POWER SOLUTIONS PVT. LTD. Vs. FLOWMORE LTD. AND ANOTHER
|
May 3, 2017 |
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PHILIPS INDIA LTD. Vs. CHIKITSABROTI UDYOG (SANJIVAN HOSPITAL) & ORS.
|
March 23, 2017 |
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PHONOGRAPHIC PERFORMANCE LTD. Vs. HT MEDIA LTD.
|
February 15, 2017 |
|
PHOOL SINGH Vs. UNION OF INDIA & ORS
|
December 13, 2017 |
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PHOOLWATI & ANR Vs. DEVENDER & ORS
|
December 11, 2017 |
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PICCADILY AGRO INDUSTRIES LTD. Vs. ASHOK JAIN
|
May 31, 2017 |
|
PICCADILY HOTEL PVT LTD Vs. ORANGE INTERNATIONAL PVT LTD
|
December 18, 2017 |
|
PINKY JAIN Vs. AMEYA UNIVERSAL PROJECT PRIVATE LIMITED
|
May 18, 2017 |
|
PNB HOUSING FINANCE LIMITED Vs. AKHILESH CHANDRA & ORS.
|
August 24, 2017 |
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PNB HOUSING FINANCE LIMITED Vs. LILADHAR JAGGANATH WARADE & ANR.
|
July 5, 2017 |
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PNB HOUSING FINANCE LIMITED Vs. AMLENDU BHUSHAN SINHA AND ORS
|
August 17, 2017 |
|
POOJA Vs. NARENDER KUMAR SHARMA & ORS.
|
September 5, 2017 |
|
POONAM DEVI Vs. STATE, NCT OF DELHI
|
November 20, 2017 |
|
POONAM RANI Vs. STATE
|
February 20, 2017 |
|
POONAM VERMA AND ORS Vs. MAJ GEN N L PANDY AND ANR
|
August 8, 2017 |
|
POWER FINANCE CORPORATION LTD Vs. SUSHMA SINGH & ORS
|
November 28, 2017 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. JYOTI STRUCTURES LTD
|
December 11, 2017 |
|
POWER GRID CORPORATION OF INDIA LTD. Vs. DEEPAK CABLES (INDIA) LIMITED (DCIL)
|
January 25, 2017 |
|
POYSHA POWER GENERATION P LTD Vs. DOCTOR MOREPEN LTD AND ANR
|
December 1, 2017 |
|
PR COMMISSIONER OF CUSTOMS AIR CARGO CUSTOMS (IMPORT) Vs. ESCORTS HEART INSTITUTE & RESEARCH CENTRE
|
February 14, 2017 |
|
PR COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S RAVNET SOLUTIONS PVT. LTD.
|
November 28, 2017 |
|
PR COMMISSIONER OF INCOME TAX-4 Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LTD
|
March 15, 2017 |
|
PR COMMISSIONER OF INCOME TAX-4 Vs. HI-TECH RESIDENCY PVT LTD
|
July 7, 2017 |
|
PR COMMISSIONER OF INCOME TAX-6 Vs. MIRA EXIM LTD
|
November 29, 2017 |
|
PR COMMISSIONER OF INCOME TAX-6 Vs. MATRIX CELLULAR INTERNATIONAL SERVICES PVT LTD
|
November 22, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. JINDAL DYECHEM INDUSTRIES PVT. LTD.
|
May 5, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. SHRI NEERAJ JINDAL
|
February 9, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. VINITA CHAURASIA
|
May 18, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. B.C. MANAGEMENT SERVICES PVT. LTD.
|
November 28, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. IL&FS ENERGY DEVELOPMENT COMPANY LTD.
|
August 16, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORP. LTD.
|
August 17, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. DELHI AIRPORT METRO EXPRESS PVT. LTD.
|
September 5, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. JAGAT TALKIES DISTRIBUTORS
|
August 29, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. KUSUM HEALTH CARE PVT. LTD.
|
April 25, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. DHARAMPAL PREMCHAND LTD
|
August 21, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. HARPREET KAUR
|
July 24, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. LAXMAN INDUSTRIAL RESOURCES LTD.
|
March 14, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. MONNET ISPAT & ENERGY LTD.
|
September 4, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. RMG POLYVINYL (I) LTD
|
July 7, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. M/S. N.C. CABLES LTD.
|
January 11, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. PRAVEEN SAXENA
|
January 25, 2017 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S FRONTLINE BUSINESS SOLUTIONS PVT. LTD. AND OTHERS
|
October 26, 2017 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. KAIZEN PRODUCTS [P] LTD.
|
July 25, 2017 |
|
PR. COMMISSIONER OF INCOME TAX CENTRAL -2 Vs. PHONENIX DATATECH SERVICES PVT. LTD.
|
January 6, 2017 |
|
PR. COMMISSIONER OF INCOME TAX CENTRAL-3 Vs. INSTRONICS LTD.
|
May 25, 2017 |
|
PR. COMMISSIONER OF INCOME TAX DELHI Vs. CENTRAL WAREHOUSING CORPORATION
|
August 1, 2017 |
|
PR. COMMISSIONER OF INCOME TAX-09, NEW DELHI Vs. USHA INTERNATIONAL LTD.
|
May 1, 2017 |
|
PR. COMMISSIONER OF INCOME TAX-9 Vs. RAM AVTAR VERMA
|
February 7, 2017 |
|
PR. COMMR. OF CUS. Vs. IBIDEN SINGAPORE PT. LTD.
|
January 9, 2017 |
|
PRABHAT KUMAR SINGH Vs. ARMY COLLEGE OF MEDICAL SCIENCES THROUGH ITS DEAN AND ORS
|
January 3, 2017 |
|
PRADEEP GUPTA Vs. PURN CHAND MALHOTRA
|
January 18, 2017 |
|
PRADEEP KUMAR Vs. SAROJ BALA
|
May 16, 2017 |
|
PRADEEP KUMAR Vs. UNION OF INDIA AND ORS
|
December 1, 2017 |
|
PRADEEP KUMAR GUPTA Vs. STATE (NCT) OF DELHI
|
March 14, 2017 |
|
PRADEEP KUMAR MANTRI AND ORS. Vs. STATE THR. FOOD INSPECTOR (PFA)
|
January 16, 2017 |
|
PRADEEP MEHRA Vs. BCH ELECTRIC LTD.
|
August 21, 2017 |
|
PRADIP YADAV & ANR. Vs. STATE
|
May 22, 2017 |
|
PRAKASH CHANDER KAUSHIK Vs. M/S VISHAL TIMER TRADERS & ANR.
|
August 9, 2017 |
|
PRAKASH GUPTA Vs. STATE OF DELHI
|
July 24, 2017 |
|
PRAKASH INDUSTRIES LIMITED Vs. SARVE KIRTI KUMAR SHARMA
|
October 10, 2017 |
|
PRAKASH SAINI AND OTHERS Vs. STATE AND ANOTHER
|
March 23, 2017 |
|
PRAMOD KUMAR GOIL Vs. STATE
|
October 12, 2017 |
|
PRAMOD KUMAR JAIN Vs. STATE OF NCT OF DELHI
|
May 31, 2017 |
|
PRAMOD KUMAR JAISWAL Vs. STATE (GOVT. OF NCT OF DELHI)
|
September 1, 2017 |
|
PRAMOD KUMAR MITTAL Vs. M/S KIRI ASSOCIATES (P) LTD.
|
November 13, 2017 |
|
PRAN NATH KATYAL Vs. K.C.VERMA
|
July 4, 2017 |
|
PRANAY NIJHAWAN Vs. GGSIPU AND ORS
|
December 5, 2017 |
|
PRASAR BHARATI Vs. STARCON INDIA LIMITED
|
April 17, 2017 |
|
PRASHAN PRANAV AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 16, 2017 |
|
PRASHANT MANCHANDA Vs. UNION OF INDIA & ORS.
|
September 5, 2017 |
|
PRASHANT MANCHANDA Vs. UNION OF INDIA & ORS.
|
September 11, 2017 |
|
PRASHANT MANCHANDA Vs. UNION OF INDIA & ORS.
|
November 28, 2017 |
|
PRASHANT PRANAV & ORS. Vs. UNION OF INDIA & ORS.
|
December 26, 2017 |
|
PRATAP SINGH AND ORS Vs. GOVT OF NCT OF DELHI AND ANR
|
August 8, 2017 |
|
PRAVEEN @ BABLU Vs. STATE
|
June 16, 2017 |
|
PRAVEEN KUMAR MAAKAR Vs. UNION OF INDIA AND ANR.
|
November 6, 2017 |
|
PRAVEEN KUMAR PANDEY Vs. THE DIRECTOR OF EDUCATION, GOVT. OF N.C.T AND ANR.
|
January 20, 2017 |
|
PRAVEEN SINGH PATWAL Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
September 19, 2017 |
|
PRAVESH KUMAR KHARBANDA AND ORS. Vs. RAJ SINGH AND ORS.
|
November 1, 2017 |
|
PREETI HIRANWAL Vs. UNION OF INDIA AND ANR
|
December 22, 2017 |
|
PREETI N. AGGARWALA Vs. CHIEF COMMISSIONER OF INCOME TAX AND ANR.
|
May 1, 2017 |
|
PREETINDER SINGH THAPAR Vs. HARDEEP SINGH THAPAR & ORS
|
December 13, 2017 |
|
PREETY VAID Vs. ANAND VAID
|
July 28, 2017 |
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PREM CHAND KHEMKA Vs. SUSHMA KHEMKA
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November 27, 2017 |
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PREM CHAND KHEMKA Vs. MAYANK KHEMKA
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November 27, 2017 |
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PREM DEVI Vs. STATE
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April 25, 2017 |
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PREM KUMAR SINGH Vs. GOVT OF INDIA AND ORS
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December 6, 2017 |
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PREM LATA BHATIA & ORS Vs. NEW DELHI MUNICIPAL COUNCIL
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November 22, 2017 |
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PREM PRAKASH Vs. UOI
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March 17, 2017 |
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PREM PRAKASH SABHERWAL Vs. R.C. AGARWAL & ANR
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February 6, 2017 |
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PREM RAJ Vs. GOVT. OF NCT OF DELHI AND ORS.
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November 27, 2017 |
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PREM RANI & ORS Vs. KESHAV SMARAK SAMITI
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October 24, 2017 |
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PREM SINGH Vs. UNION OF INDIA & ORS
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November 1, 2017 |
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PREM SINGH & ANR Vs. UNION OF INDIA & ORS
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December 5, 2017 |
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PREMA AND ANR Vs. YOGENDER SINGH @ RAHUL & ORS
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December 11, 2017 |
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PREMANAND Vs. UNION OF INDIA AND ORS.
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September 12, 2017 |
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PRENIT WORLD LLP Vs. UNION OF INDIA
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July 21, 2017 |
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PRIMERO SKILL & TRAINING PVT. LTD. Vs. SELIMA PUBLICATIONS PVT. LTD.
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March 23, 2017 |
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PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. SPACE TELELINK LTD.
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March 8, 2017 |
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PRINCIPAL COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. SUREN INTERNATIONAL LTD.
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August 2, 2017 |
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PRINCIPAL COMMISSIONER OF GST, DELHI Vs. MCDONALDS INDIA PVT. LTD.
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October 9, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME Vs. BEST INFRASTRUCTURE (INDIA) PVT. LTD.
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August 1, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. SNG DEVELOPERS LIMITED
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July 12, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME Vs. ST MICROELECTRONICS PRIVATE LTD.
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October 30, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INDEX SECURITIES PRIVATE LIMITED
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September 4, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MEENAKSHI OVERSEAS PVT. LTD.
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May 26, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CPA GLOBAL SERVICES PRIVATE LIMITED
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May 3, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. NAU NIDH OVERSEAS PVT. LTD.
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February 3, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S A2Z MAINTENANCE AND ENGINEERING SERVICES LTD.
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February 8, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. WSP CONSULTANTS INDIA PVT. LTD.
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November 3, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NEW DELHI TELEVISION LIMITED
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February 27, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MARUTI SUZUKI INDIA LIMITED
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September 4, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S PARAMOUNT BIOTECH INDUSTRIES LTD.
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October 24, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MAKEMY TRIP INDIA PVT. LTD.
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November 7, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KRISHAK BHARATI COOPERATIVE LTD.
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April 21, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MITSUI PRIME ADVANCED COMPOSITES INDIA PVT. LTD.
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January 17, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. RAJEEV BEHL
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February 6, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. MANOJ HORA
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November 27, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 Vs. EMIRATES TECHNOLOGIES PVT LTD
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July 18, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-3 Vs. SMT. ANITA RANI
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February 27, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX - 7 Vs. BASTI SUGAR MILLS CO LTD
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October 27, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX - 7 Vs. BIKRAM SINGH
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August 25, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX - 7 Vs. M/S. RAJASTHAN EXPLOSIVES AND CHEMICALS LTD.
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October 24, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL Vs. MEETA GUTGUTIA PROP.
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May 25, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-1 Vs. AMADEUS INDIA PVT. LTD.
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May 22, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-10 Vs. JAGDISH PRASAD GUPTA
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November 8, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-18 Vs. OM PRAKASH CHANDNA
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December 19, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. SSIPL LUXURY FASHION PRIVATE LIMITED
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April 28, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-V Vs. VIKAS GUTGUTIA
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July 10, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. M/S PARAMOUNT COMMUNICATION PVT. LTD.
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February 14, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. INCOME-TAX APPELLATE TRIBUNAL
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February 17, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. AVINASH KUMAR SETIA
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May 1, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. MAHESH WOOD PRODUCTS PVT. LTD.
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May 5, 2017 |
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PRISTINE LOGISTICS & INFRA PROJECTS Vs. M/S. FREIGHTSTAR PVT. LTD. & ORS
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January 20, 2017 |
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PRITAM SINGH Vs. SURENDER KUMAR
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July 14, 2017 |
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PRITHVI NATH PANDEY Vs. MOTI LAL NEHRU COLLEGE AND OTHERS
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September 20, 2017 |
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PRITI SHARMA Vs. JATINDER KAUR
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August 9, 2017 |
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PRIYAM BATRA (DECEASED) THROUGH LRS Vs. NAVKETAN COOPERATIVE GROUP HOUSING SOCIETY LTD & ANR
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October 27, 2017 |
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PRIZE PETROLEUM COMPANY LTD Vs. ABG ENERGY LIMITED AND ANR.
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September 22, 2017 |
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PROCTER & GAMBLE HOME PRODUCTS PRIVATE LIMITED Vs. HINDUSTAN UNILEVER LTD.
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February 17, 2017 |
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PROF. S.P. NARANG Vs. UNIVERSITY OF DELHI
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July 31, 2017 |
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PROF. SACHIN MAHESHWARI Vs. NETAJI SUBHAS INSTITUTE OF ...
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December 11, 2017 |
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PROMILA @ NEENA & ORS. Vs. STATE
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October 30, 2017 |
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PRUDENTIAL IP SERVICES LIMITED Vs. PRUDENTIAL PROSPERITAS COMPANY PRIVATE LIMITED AND ORS.
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November 14, 2017 |
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PTC INDIA LTD. Vs. PUNJAB STATE POWER CORPORATION LTD.
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May 15, 2017 |
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PUMA SE & ANR. Vs. NIKHIL THERMOPLAST LTD & ORS.
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August 22, 2017 |
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PUNEET Vs. UOI
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November 6, 2017 |
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PUNIT SHARMA Vs. ANIL KUMAR AND ORS
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November 28, 2017 |
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PUNJ LLOYD LTD. Vs. GVK POWER (GOINDWAL SAHIB) LIMITED
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March 8, 2017 |
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PUNJAB & SIND BANK Vs. CORUS INFRASTRUCTURE PVT. LTD.
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September 8, 2017 |
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PUNJAB NATIONAL BANK Vs. SHRI MANOHAR LAL
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May 12, 2017 |
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PUNJAB NATIONAL BANK Vs. MS. BHARTI SEHGAL
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November 2, 2017 |
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PURAN CHAND ARYA Vs. UNION OF INDIA & ORS.
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May 5, 2017 |
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PURNIMA JAIN Vs. UNION OF INDIA & ORS
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December 14, 2017 |
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PURUSHOTTAM DEV ARYA Vs. CBI
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February 23, 2017 |
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PURVANCHAL MAZDOOR TRADE UNION Vs. M/S. FASHION TEAM
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July 26, 2017 |
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PUSHPA AGGARWAL Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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November 21, 2017 |
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PUSHPA DEVI Vs. RAJESH BHATIA AND ANR
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April 24, 2017 |
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PUSHPA DEVI & ORS. Vs. RAMESH CHANDER
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August 8, 2017 |
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PUSHPENDRA SINGH Vs. DELHI TECHNOLOGICAL UNIVERSITY & ANR
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December 11, 2017 |
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QATAR AIRWAYS Q.C.S.C. Vs. AIRPORTS AUTHORITY OF INDIA
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April 26, 2017 |
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R K TANGRI Vs. NATIONAL INSURANCE COMPANY LTD & ORS
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November 29, 2017 |
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R L TRADERS Vs. INCOME TAX OFFICER WARD 47(1)
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December 7, 2017 |
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R P S YADAV SUB INSPECTOR (FIRE) Vs. UNION OF INDIA AND ORS
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November 24, 2017 |
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R R B CONSULTANTS AND ENGINEERS (P) LIMITED Vs. DCIT
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November 27, 2017 |
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R R PRADHAN Vs. CHIEF COMMISSIONER OF PERSONS WITH DISABILITIES & ORS
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December 18, 2017 |
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R. K. MISHRA Vs. UNION OF INDIA AND ORS
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April 12, 2017 |
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R. K. YADAV Vs. UNION OF INDIA AND ANR.
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October 30, 2017 |
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R.K.BHATIA Vs. M.D. DELHI POWER COMPANY LTD.
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July 4, 2017 |
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R.P. BHARAL AND OTHERS Vs. DELHI DEVELOPMENT AUTHORITY AND OTHERS
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July 19, 2017 |
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R.P. LUTHRA Vs. UNION OF INDIA
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May 1, 2017 |
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R.P. TAK Vs. SECRETARY
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September 27, 2017 |
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R.P.S. PANWAR Vs. UNION OF INDIA AND OTHERS
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August 8, 2017 |
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R.S. GAUTAM & ORS. Vs. DELHI DEVELOPMENT AUTHORITY & ...
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December 18, 2017 |
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RACHNA AND OTHERS Vs. UNION OF INDIA
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March 22, 2017 |
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RADEXPO AG Vs. JAYNA TIME INDUS LTD
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December 4, 2017 |
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RADHA SOAMI SATSANG BEAS Vs. RAJIV POPLI & OTHERS
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December 15, 2017 |
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RADHEY SHYAM GUPTA Vs. GOVERNMENT OF N.C.T. OF DELHI AND ORS.
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March 2, 2017 |
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RADICO KHAITAN LTD. Vs. NAKSHATRA DISTILLERIES & BREWERIES LTD. & ANR.
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March 28, 2017 |
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RADICO NV DISTILLERIES MAHARASHTRA LTD Vs. COMMISSIONER OF INCOME TAX
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October 9, 2017 |
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RAFIQUE Vs. THE STATE (GOVT OF NCT DELHI) THROUGH
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September 14, 2017 |
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RAGHAV PASWAN Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
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September 15, 2017 |
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RAGHU NANDAN VASHISHT Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS
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December 5, 2017 |
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RAGHUBAR DAYAL Vs. NEW INDIA INSURANCE CO LTD & ORS
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November 6, 2017 |
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RAHAT ALI Vs. STATE OF NCT DELHI & ANR.
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May 11, 2017 |
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RAHISH @ GANJA Vs. STATE
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October 12, 2017 |
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RAHUL Vs. STATE
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June 1, 2017 |
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RAHUL Vs. STATE
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May 25, 2017 |
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RAHUL Vs. MCD & ORS.
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November 28, 2017 |
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RAHUL @ MONI Vs. STATE
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May 22, 2017 |
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RAHUL BATRA Vs. UNION OF INDIA
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March 28, 2017 |
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RAHUL DEV Vs. STATE
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May 31, 2017 |
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RAHUL GADODIA Vs. SWATI GUPTA
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May 8, 2017 |
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RAHUL MEHRA Vs. AG INTERNATIONAL LOGISTICS INDIA (P ) LTD & ANR
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December 4, 2017 |
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RAHUL MEHRA Vs. UNION OF INDIA AND ORS
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October 31, 2017 |
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RAHUL MEHRA Vs. UNION OF INDIA AND ORS.
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August 10, 2017 |
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RAHUL SARAF Vs. UNION OF INDIA & ANR
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February 17, 2017 |
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RAHUL SARAF Vs. U O I & ANR
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October 10, 2017 |
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RAHUL SINGH Vs. STATE
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March 21, 2017 |
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RAHUL YADAV Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ANOTHER
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May 16, 2017 |
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RAHUL YADAV & ANR Vs. STATE
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February 1, 2017 |
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RAJ BALA AND ANR. Vs. GOVT OF NCT OF DELHI AND ORS.
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August 23, 2017 |
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RAJ KARAN SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
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April 25, 2017 |
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RAJ KUMAAR Vs. SHIV STEEL & ANR
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December 6, 2017 |
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RAJ KUMAR Vs. RELIANCE GENERAL INSURANCE CO LTD & ORS
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November 10, 2017 |
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RAJ KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
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January 9, 2017 |
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RAJ KUMAR Vs. STATE
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June 8, 2017 |
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RAJ KUMAR Vs. STATE
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July 5, 2017 |
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RAJ KUMAR @ LALA Vs. STATE NCT OF DELHI
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September 12, 2017 |
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RAJ KUMAR @ ROCKY Vs. STATE
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March 15, 2017 |
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RAJ KUMAR ARORA Vs. UNION OF INDIA & ORS
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December 15, 2017 |
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RAJ KUMAR GUPTA Vs. THE STATE (NCT OF DELHI)
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July 26, 2017 |
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RAJ KUMAR HALDER Vs. TRANSITIONAL HEALTH SCIENCE AND TECHNOLOGY INSTITUTE & ORS
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December 15, 2017 |
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RAJ KUMAR JHA Vs. STATE NCT OF DELHI
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November 20, 2017 |
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RAJ KUMAR KAUSHIK Vs. THE BHARAT SCOUTS AND GUIDES & ANR
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February 22, 2017 |
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RAJ KUMAR MALIK Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
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October 10, 2017 |
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RAJ KUMAR SETHI AND ANR. Vs. JANKI DEVI @ USHA KIRAN
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October 24, 2017 |
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RAJ KUMARI Vs. UNION OF INDIA
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July 14, 2017 |
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RAJ KUMARI KHANDELWAL & ANR Vs. UNION OF INDIA & ORS
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November 6, 2017 |
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RAJ KUMARI SHARMA Vs. RAKESH KUMAR SHARMA
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August 28, 2017 |
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RAJ PAL Vs. UNION OF INDIA THROUGH ESTATE OFFICER
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January 20, 2017 |
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RAJ RANI Vs. SURESH KUMAR GUJAR & ORS
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December 1, 2017 |
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RAJ REWAL Vs. UNION OF INDIA & ORS
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April 20, 2017 |
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RAJ SINGH Vs. GOVT OF NCT OF DELHI AND ORS
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November 29, 2017 |
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RAJ SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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April 19, 2017 |
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RAJA RAM SINGH Vs. RAJ KUMAR & ORS
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December 1, 2017 |
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RAJAN Vs. STATE
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February 6, 2017 |
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RAJAN Vs. SHREE DURGA MANDIR PRABHANDAK SABHA
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July 21, 2017 |
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RAJAN KOCHHAR Vs. BRANDBARON MARKETING PVT LTD
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January 6, 2017 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS. Vs. VIRENDER KUMAR
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April 12, 2017 |
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RAJAT GUPTA Vs. RUPALI GUPTA
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January 9, 2017 |
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RAJAT JAIN Vs. NEETA GUPTA
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May 29, 2017 |
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RAJAT JOHAR Vs. DIVYA JOHAR
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November 17, 2017 |
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RAJBIR AND OTHERS Vs. STATE OF DELHI
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January 6, 2017 |
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RAJBIR SINGH Vs. GOVT. OF NCT OF DELHI AND OTHERS
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July 19, 2017 |
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RAJDHANI PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
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April 19, 2017 |
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RAJDHANI PUBLIC SCHOOL & ANR Vs. DIRECTOR OF EDUCATION & ANR
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February 13, 2017 |
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RAJDWEEP SARASWAT Vs. UNION OF INDIA
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September 1, 2017 |
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RAJEEV OBEROI Vs. EMPLOYEES STATE INSURANCE CORPORATION
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May 22, 2017 |
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RAJEEV SHARMA Vs. STATE (GOVT. OF NCT OF DELHI)
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March 29, 2017 |
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RAJEEV SINGH & ANR. Vs. KUNWAR SINGH
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May 16, 2017 |
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RAJEEV SINGHAL Vs. M.C.D. (EAST DELHI MUNICIPAL CORPORATION)
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February 10, 2017 |
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RAJENDER Vs. STATE
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April 12, 2017 |
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RAJENDER KANAUJIA Vs. ASHA RANI GUPTA
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October 11, 2017 |
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RAJENDER PRASAD YADAV Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR.
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March 17, 2017 |
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RAJENDER SINGH Vs. AZIZ & ORS
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November 23, 2017 |
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RAJENDER SINGH @ MONU Vs. STATE
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January 9, 2017 |
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RAJENDER SINGH @ MONU Vs. STATE
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January 11, 2017 |
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RAJENDRA Vs. UNION OF INDIA AND ORS.
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September 14, 2017 |
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RAJENDRA KUMAR PATEL Vs. UNION OF INDIA
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August 24, 2017 |
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RAJENDRA MOTWANI AND ANOTHER Vs. MCD AND OTHERS
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October 16, 2017 |
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RAJENDRA PRASAD CAMA & ORS Vs. DELHI JAL BOARD & ANR
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December 20, 2017 |
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RAJENDRA SHARMA Vs. TINKU
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September 6, 2017 |
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RAJENDRA SINGH Vs. STATE BANK OF INDIA
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May 4, 2017 |
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RAJESH Vs. M/S. PIENNE INDUSTRIAL CONSULTANTS PVT. LTD.
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September 21, 2017 |
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RAJESH Vs. STATE ( NCT OF DELHI)
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January 4, 2017 |
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RAJESH DUA Vs. STATE
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August 9, 2017 |
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RAJESH GOEL Vs. JASBIR SINGH
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May 16, 2017 |
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RAJESH JAIN Vs. SUKHMAL CHAND JAIN
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August 9, 2017 |
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RAJESH KHAN Vs. SHIV STEEL & ANR
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December 6, 2017 |
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RAJESH KR. JAIN Vs. STATE
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February 20, 2017 |
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RAJESH KUMAR Vs. SHIV CHARAN
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September 1, 2017 |
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RAJESH KUMAR Vs. SBI LIFE INDURANCE COMPANY LIMITED
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December 8, 2017 |
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RAJESH KUMAR Vs. STATE
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July 31, 2017 |
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RAJESH KUMAR Vs. STATE OF DELHI
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March 30, 2017 |
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RAJESH KUMAR Vs. STATE
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March 7, 2017 |
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RAJESH KUMAR Vs. HARISH KUMAR
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September 22, 2017 |
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RAJESH KUMAR RAI AND ORS. Vs. UNION OF INDIA AND ORS.
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May 30, 2017 |
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RAJESH KUMAR VERMA Vs. STATE NCT OF DELHI AND OTHERS
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August 11, 2017 |
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RAJESH PROJECTS (INDIA) PVT. LTD. Vs. COMMISSIONER OF INCOME
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February 16, 2017 |
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RAJESH SAHNI Vs. LAL BABU RAI & ANR
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December 19, 2017 |
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RAJESH SHARMA Vs. FIITJEE LIMITED
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August 4, 2017 |
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RAJESH SUBRAHMANYA KALLAGE Vs. UNION OF INDIA
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May 19, 2017 |
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RAJESH TIWARI Vs. STATE
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September 15, 2017 |
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RAJESHWARI Vs. PAPU SAHANI & ORS
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November 29, 2017 |
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RAJINDER @ SURINDER Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
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April 25, 2017 |
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RAJINDER KUMAR GUPTA Vs. GOVT. OF NCT OF DELHI
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February 15, 2017 |
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RAJINDER SINGH & ANR Vs. UNION OF INDIA & ORS
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December 8, 2017 |
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RAJIV CHANDRAKANT SHAH Vs. UNION OF INDIA
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August 4, 2017 |
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RAJIV GUPTA AND ANR. Vs. J.K. KASHYAP
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July 21, 2017 |
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RAJIV JAIN Vs. STATE
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September 4, 2017 |
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RAJIV JAIN & ANR Vs. REGISTRAR CO-OPERATIVE & ORS
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October 23, 2017 |
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RAJIV KUMAR Vs. STATE BANK OF PATIALA & OTHERS
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October 26, 2017 |
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RAJIV SAPRA Vs. STATE
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August 22, 2017 |
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RAJIV SHARMA Vs. GNCTD
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March 24, 2017 |
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RAJKUMAR Vs. STATE (NCT) OF DELHI
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February 2, 2017 |
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RAJNI Vs. STATE
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August 17, 2017 |
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RAJNI AND ORS. Vs. UNION OF INDIA AND ORS.
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March 8, 2017 |
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RAJNI BEDI Vs. DESH RAJ CHOPRA AND ANR
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November 3, 2017 |
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RAJNISH @ SONU Vs. THE STATE GOVT OF NCT OF DELHI
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February 17, 2017 |
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RAJPAL SINGH Vs. INDRAPRASTHA BUILDER PVT. LTD.
|
September 15, 2017 |
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RAJU Vs. STATE (GOVT.OF NCT) OF DELHI
|
November 17, 2017 |
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RAJU Vs. STATE
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March 15, 2017 |
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RAJU SINGH & ANR Vs. STATE
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March 2, 2017 |
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RAJVIR SINGH & ANR Vs. RAGHUVEER SINGH & ORS
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December 1, 2017 |
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RAKESH Vs. STATE OF DELHI
|
May 25, 2017 |
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RAKESH CHADHA @ RAKESH PALJEE CHADHA Vs. KAMAL CHADHA
|
July 21, 2017 |
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RAKESH CHHABRA @ NITU CHHABRA AND OTHERS Vs. STATE (NCT OF DELHI) AND OTHERS
|
July 25, 2017 |
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RAKESH GUPTA Vs. SUSHIL KUMAR GUPTA AND ORS
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May 23, 2017 |
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RAKESH JAGMOHAN PANDEY Vs. M/S. JVG FINANCE LTD.
|
October 25, 2017 |
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RAKESH KUMAR Vs. STATE
|
August 22, 2017 |
|
RAKESH KUMAR & ANR. Vs. UNION OF INDIA & ORS.
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May 23, 2017 |
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RAKESH KUMAR GOSWAMI Vs. NEELAM KHURANA
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December 1, 2017 |
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RAKESH KUMAR JUNEJA & ORS Vs. STATE OF DELHI & ANR
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December 18, 2017 |
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RAKESH NARANG & ORS. Vs. DELHI DEVELOPMENT AUTHORITY
|
November 6, 2017 |
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RAKESH TALWAR Vs. SUDESH GULATI
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February 1, 2017 |
|
RAM @ RAM KUMAR Vs. STATE
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May 17, 2017 |
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RAM AVTAR Vs. GOVT OF NCT OF DELHI AND ORS
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December 22, 2017 |
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RAM AVTAR Vs. STATE
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January 6, 2017 |
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RAM CHANDER Vs. STATE
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November 16, 2017 |
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RAM DEV SHARMA & ANR. Vs. RAKESH KUMAR SRIVASTAV & ORS.
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December 19, 2017 |
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RAM DULARE & ANR Vs. UNION OF INDIA
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December 8, 2017 |
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RAM GENERAL INSURANCE CO LTD. Vs. GAURAV KINDRA
|
December 4, 2017 |
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RAM KHILAWAN Vs. STATE
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June 16, 2017 |
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RAM KRISHAN & SONS CHARITABLE TRUST Vs. ILM CONSULTING PVT. LTD.
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May 17, 2017 |
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RAM KUMAR Vs. INCOME TAX OFFICER
|
October 27, 2017 |
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RAM KUMAR Vs. MITTER SAIN GUPTA AND ANR
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April 24, 2017 |
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RAM NARAYAN TIWARI Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANOTHER
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July 18, 2017 |
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RAM NIWAS GUPTA Vs. BINDU SINGH AND OTHERS
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April 12, 2017 |
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RAM NIWAS GUPTA Vs. STATE
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January 30, 2017 |
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RAM NIWAS SINGH Vs. RAJENDRA SINGH & ORS
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January 20, 2017 |
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RAM PHAL AND ORS. Vs. UNION OF INDIA AND ORS.
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November 6, 2017 |
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RAM PRAKASH Vs. UNION OF INDIA & ORS.
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February 17, 2017 |
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RAM PRATAP Vs. PURSHOTTAM@LALA RAM
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January 17, 2017 |
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RAM PYARI Vs. THE BRANCH MANAGER LIC
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July 14, 2017 |
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RAM RATTAN AND OTHERS Vs. UNION OF INDIA
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April 21, 2017 |
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RAM SAROOP Vs. VINEY KUMAR MAHAJAN
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July 24, 2017 |
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RAM SINGH Vs. MADHURI SINGH
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January 17, 2017 |
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RAM SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR DELHI TRANSPORT CORPORATION & ORS
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January 4, 2017 |
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RAM SINGH Vs. GOVT OF NCT OF DELHI & ORS
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December 20, 2017 |
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RAM SINGH Vs. STATE
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May 22, 2017 |
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RAM SURAT Vs. STATE
|
August 25, 2017 |
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RAM SWAROOP Vs. STATE OF DELHI
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May 25, 2017 |
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RAM SWAROOP & ORS. Vs. STATE GOVT. OF N.C.T. OF DELHI
|
May 29, 2017 |
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RAMA DEVI Vs. SOMPAL
|
August 18, 2017 |
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RAMA RANI Vs. STATE OF NCT OF DELHI
|
January 3, 2017 |
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RAMA WATI GOEL Vs. NARESH KUMAR NANDWANI & ORS.
|
September 13, 2017 |
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RAMAIAH LIFE STYLE CAFE Vs. EMINENT ENTERTAINMENT & ORS
|
March 15, 2017 |
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RAMAN KUMAR AND ORS Vs. UNION OF INDIA AND ORS
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May 24, 2017 |
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RAMAN KUMAR JUNEJA Vs. STATE NCT OF DELHI
|
May 8, 2017 |
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RAMBEER SHOKEEN Vs. STATE OF NCT OF DELHI
|
May 22, 2017 |
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RAMBHA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR
|
February 23, 2017 |
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RAMBIR Vs. STATE
|
October 11, 2017 |
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RAMBIR Vs. GOVT OF NCT OF DELHI & ORS
|
December 20, 2017 |
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RAMESH @ PEELA Vs. THE STATE
|
February 13, 2017 |
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RAMESH AWASTHI Vs. STATE OF NCT OF DELHI & ANR.
|
April 13, 2017 |
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RAMESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY
|
February 28, 2017 |
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RAMESH GANERIWAL Vs. UNION OF INDIA AND ANR.
|
August 18, 2017 |
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RAMESH GOYAL Vs. STATE & ANR.
|
May 31, 2017 |
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RAMESH KUMAR Vs. THE STATE OF NCT OF DELHI
|
October 30, 2017 |
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RAMESH KUMAR BABBAR Vs. RAJNI GARG
|
March 8, 2017 |
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RAMESH MARDIA AND ANR. Vs. M/S KOXAN INDIA AND ANR.
|
November 20, 2017 |
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RAMESH PERSHAD SETH Vs. MCD
|
March 15, 2017 |
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RAMESH WADHERA Vs. CBI
|
January 4, 2017 |
|
RAMESHWAR @ KANWAR SINGH Vs. BSES RAJDHANI POWER LIMITED
|
March 20, 2017 |
|
RAMJAN Vs. STATE
|
June 12, 2017 |
|
RAMJAS FOUNDATION Vs. UNION OF INDIA AND OTHERS
|
September 22, 2017 |
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RAMJEE LAL Vs. STATE (GOVT OF NCT) DELHI
|
May 4, 2017 |
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RAMKISHAN SINGH Vs. ROCKS BUILDCON PVT. LTD.
|
January 9, 2017 |
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RAMPAL SINGH & ORS Vs. NCT OF DELHI AND ORS
|
April 28, 2017 |
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RANA SUGARS LIMITED Vs. BAJAJ ELECTRICALS LIMITED
|
July 19, 2017 |
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RANBIR SINGH Vs. NDMC
|
January 17, 2017 |
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RANBIR SINGH Vs. GOVT OF NCT OF DELHI & ORS
|
December 18, 2017 |
|
RANDEEP KAUR Vs. AYUSH SIBAL
|
September 18, 2017 |
|
RANDHIR Vs. STATE
|
May 2, 2017 |
|
RANI Vs. STATE OF NCT OF DELHI
|
December 6, 2017 |
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RANI DAHIYA Vs. UOI AND ORS.
|
November 28, 2017 |
|
RANI DEVI Vs. UNION OF INDIA
|
September 8, 2017 |
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RANINGLIU RIAMEI Vs. UNION OF INDIA & ANR
|
July 7, 2017 |
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RANJEET Vs. UNION OF INDIA
|
November 24, 2017 |
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RANJEET SINGH Vs. GOVT OF NCT OF DELHI & ANR.
|
September 27, 2017 |
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RANJEET SINGH Vs. STATE GOVT. OF NCT OF DELHI
|
June 16, 2017 |
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RANJEET SINGH KALRA Vs. PARAMJIT KAUR
|
April 20, 2017 |
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RANJIT SINGH Vs. GURU HARKRISHAN PUBLIC SCHOOL (NEW DELHI SOCIETY) & ANR.
|
March 22, 2017 |
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RANJIT SINGH RAWAT Vs. DIRECTORATE GENERAL BORDER SECURITY FORCES AND ORS
|
November 30, 2017 |
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RANJIV KHANNA Vs. SHYAM LAL MITTAL AND OTHERS
|
February 10, 2017 |
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RANJIV KHANNA Vs. STATE (NCT OF DELHI) & ORS.
|
January 6, 2017 |
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RANVEER SINGH Vs. N.C.T. OF DELHI
|
January 30, 2017 |
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RANVIR ARORA Vs. STATE NCT OF DELHI
|
May 2, 2017 |
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RAS BIHARI SINGH Vs. STATE
|
November 24, 2017 |
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RASHMI CEMENT LIMITED Vs. ENFORCEMENT DIRECTORATE
|
August 30, 2017 |
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RASHMI SHARMA AND OTHERS Vs. VISHWA NATH AND OTHERS
|
July 12, 2017 |
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RATAN KUMAR GUPTA Vs. STATE (NCT OF DELHI)
|
April 27, 2017 |
|
RATI RAM Vs. GOVT OF NCT OF DELHI & ORS
|
November 30, 2017 |
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RATNA INFRASTRUCTURE PROJECTS PVT. LTD. Vs. MEJA URJA NIGAM PRIVATE LIMITED
|
April 11, 2017 |
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RATNESH KUMAR Vs. UNION OF INDIA AND ORS.
|
March 16, 2017 |
|
RATTAN SINGH & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
December 15, 2017 |
|
RAVI Vs. STATE
|
October 30, 2017 |
|
RAVI @ BIRE Vs. STATE
|
August 16, 2017 |
|
RAVI @ SONU Vs. STATE (NCT OF DELHI)
|
February 6, 2017 |
|
RAVI AND SINGH COMMUNICATION Vs. SIFY TECHNOLOGIES LIMITED
|
December 6, 2017 |
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RAVI CHANDRA PRAKASH Vs. SUPREME COURT OF INDIA AND ANOTHER
|
July 6, 2017 |
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RAVI CHAUDHARY Vs. KANTA AHUJA
|
May 19, 2017 |
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RAVI DUTT Vs. VINITA
|
July 31, 2017 |
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RAVI GOPALA KRISHNAN AND ANR Vs. UNION OF INDIA AND ORS
|
December 4, 2017 |
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RAVI GUPTA Vs. DEEPAK KUMAR
|
January 30, 2017 |
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RAVI KUMAR Vs. M/S ASHOK KUMAR & BROS. AND ANR.
|
April 19, 2017 |
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RAVI KUMAR Vs. UNION OF INDIA & ORS
|
May 24, 2017 |
|
RAVI NANDA Vs. GOVT. OF NCT OF DELHI
|
April 11, 2017 |
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RAVI SINGHAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANOTHER
|
September 6, 2017 |
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RAVI SINGHAL Vs. GURU GOBIND SINGH INDRAPRSTHA UNIVERSITY
|
July 14, 2017 |
|
RAVI SINGHAL Vs. COMMISSIONER OF CENTRAL EXCISE (ADJN.)
|
July 4, 2017 |
|
RAVI YADAV Vs. UNIVERSITY OF DELHI & ANR
|
December 8, 2017 |
|
RAVINANDANI AND ANR. Vs. RAJA PREM SINGH
|
May 19, 2017 |
|
RAVINDER Vs. STATE OF NCT OF DELHI
|
May 8, 2017 |
|
RAVINDER AHLUWALIA Vs. M.L. SHARMA
|
November 24, 2017 |
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RAVINDER KUMAR Vs. UMESH CHAUDHARY AND OTHERS
|
March 8, 2017 |
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RAVINDER KUMAR Vs. UNION OF INDIA & ANR.
|
May 31, 2017 |
|
RAVINDER KUMAR @ RINKU Vs. STATE OF NCT OF DELHI
|
September 18, 2017 |
|
RAVINDER KUMAR CHAUHAN Vs. STATE
|
September 26, 2017 |
|
RAVINDER KUMAR JATAV Vs. STATE OF NCT OF DELHI& ANR
|
December 7, 2017 |
|
RAVINDER KUMAR KHANNA Vs. PREM PARKASH KHANNA & ORS
|
March 22, 2017 |
|
RAVINDER NEGI Vs. STATE ELECTION COMMISSION
|
April 11, 2017 |
|
RAVINDER SHARMA Vs. BORDER SECURITY FORCE, DIRECTOR GENERAL & ANR.
|
August 8, 2017 |
|
RAVINDER SINGH Vs. STATE (NCT OF DELHI)
|
September 19, 2017 |
|
RAVINDER SINGH BAGGA Vs. VIRENDER MOHAN SINGH
|
November 21, 2017 |
|
RAVINDER TYAGI Vs. STATE (NCT OF DELHI)
|
August 28, 2017 |
|
RAVINDRA KUMAR SINGH Vs. NISHA DHAWAN & ORS
|
December 8, 2017 |
|
RAVULA KUMARU SWAMY Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
January 13, 2017 |
|
RAYBAN SUN OPTICS INDIA LTD. Vs. CIT-V
|
July 11, 2017 |
|
REEBOK INDIA COMPANY & ORS Vs. REGISTRAR OF COMPANY
|
December 21, 2017 |
|
REENA DEVI Vs. RAVINDER
|
April 11, 2017 |
|
REGEN POWERTECH PRIVATE LIMITED Vs. GREEN INFRA WIND SOLUTIONS ASSETS LIMITED & ANR
|
November 29, 2017 |
|
REGEN POWERTECH PRIVATE LIMITED Vs. GREEN INFRA WIND FARM ASSETS LIMITED & ANR
|
November 27, 2017 |
|
REGEN POWERTECH PRIVATE LIMITED Vs. SEMBCORP GREEN INFRA LIMITED & ORS
|
December 13, 2017 |
|
REGIONAL DIRECTOR EMPLOYEE STATE INSURANCE CORPORATION Vs. M/S NULIFE HOSPITAL & MATERNITY CENTRE
|
May 1, 2017 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. E.P.F. APPELLATE TRIBUNAL
|
April 28, 2017 |
|
REGISTRAR OF TRADE MARKS Vs. KAPOOR SAWS MANUFACTURING CO
|
July 31, 2017 |
|
REGISTRAR, SUPREME COURT OF INDIA Vs. R.S.MISRA
|
November 21, 2017 |
|
REKHA RANI Vs. ANIL KUMAR AND ANR
|
August 10, 2017 |
|
REKHA RAWAT Vs. YASPAL SINGH RAWAT
|
August 21, 2017 |
|
REKHA SATI Vs. THE STATE AND ANOTHER (GOVT. OF NCT, DELHI)
|
October 3, 2017 |
|
RELIABLE AGRO FOODS & ORS. Vs. AL-NAFEES FROZEN FOOD EXPORTS PVT. LTD
|
November 24, 2017 |
|
RELIANCE GEN INSURANCE CO LTD Vs. ASHOK KUMAR RAUT & ORS
|
December 19, 2017 |
|
RELIANCE GENERAL INSURANCE CO Vs. ASHOK KUMAR & ANR
|
October 26, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. ARUN SAIN AND ORS
|
August 2, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. RANI BALA AND OTHERS
|
July 5, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. KAUSHALYA DEVI & ORS
|
December 11, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. MASTER RAJESH & ORS
|
November 28, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. SEKH NACHHAR & ORS
|
November 20, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. JANKI DEVI & ORS
|
November 10, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. ZILE SINGH AND ORS
|
December 6, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. RENU CHAUDHARY & ORS
|
December 6, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. INDER SINGH AND ORS
|
December 6, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD. Vs. MUSTKEEM & ORS.
|
December 18, 2017 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. KIRAN SHARMA AND ORS.
|
August 10, 2017 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SUGAS AND ORS.
|
August 30, 2017 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ROHIT KUMAR & ORS.
|
July 14, 2017 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAJ KUMAR SHARMA AND OTHERS
|
August 9, 2017 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ASHOK KUMAR & ANR.
|
May 11, 2017 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. REZWANA KAUSER
|
April 24, 2017 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ISHRAT BEGUM
|
April 11, 2017 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAI PRAKASH AND OTHERS
|
July 19, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. RENU SHARMA & ORS
|
December 8, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. JAI PRAKASH & ORS
|
December 8, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. BRAHAM SINGH & ORS
|
December 8, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. AMARJEET SINGH & ORS
|
December 7, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. JAYA GURUWARA AND ORS
|
December 5, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. JAGBIR KAUR & ANR
|
December 4, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SURESH KUMAR & ANR
|
November 24, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ASMA & ORS
|
November 15, 2017 |
|
RELIANCE INDUSTRIES LTD. Vs. ESTATE OFFICER
|
October 10, 2017 |
|
RENAISSANCE FURNITURE PVT. LTD. Vs. GEMINI REALTECH PVT. LTD. & ANR
|
January 6, 2017 |
|
RENU KHANNA & ORS Vs. JOGINDER PAL MADAN & ORS (HDFC ERGO GENERAL INSURANCE CO LTD)
|
December 7, 2017 |
|
RENU MISHRA Vs. DIRECTOR, LADY HARDINGE MEDICAL COLLEGE AND ORS
|
December 22, 2017 |
|
RENU SONI Vs. STATE BANK OF INDIA & ORS
|
November 27, 2017 |
|
RESIDENT WELFARE ASSOCIATION & ANR. Vs. LT. GOVERNOR OF DELHI & ORS.
|
September 22, 2017 |
|
RESIDENT WELFARE ASSOCIATION AND ANR. Vs. LT. GOVERNOR OF DELHI AND ORS.
|
July 26, 2017 |
|
RESIDENTIAL WELFARE ASSOCIATION, UTSAV VIHAR Vs. DELHI DEVELOPMENT AUTHORITY & ORS
|
January 3, 2017 |
|
RICHA INDUSTRIES LIMITED Vs. DELHI METRO RAIL CORPORATION AND ANR.
|
February 21, 2017 |
|
RIDHIMA JUNEJA Vs. DEVEN JUNEJA AND ORS.
|
March 8, 2017 |
|
RISAL SINGH AND OTHERS Vs. GOVT. OF NCT OF DELHI AND OTHERS
|
August 17, 2017 |
|
RISHABH AGRO INDUSTRIES LIMITED Vs. UNION OF INDIA & ORS.
|
March 17, 2017 |
|
RISHABH ENTERPRISES AND ANR. Vs. AMEET LALCHAND SHAH AND ORS.
|
March 15, 2017 |
|
RISHI PRAKASH @ MUNNA PEHLWAN Vs. VIRENDER SINGH
|
January 12, 2017 |
|
RISING INDIA PUBLICATIONS PVT LTD AND ANR Vs. UNION OF INDIA & ANR
|
December 15, 2017 |
|
RITA Vs. JAI SOLANKI
|
July 5, 2017 |
|
RITA BANERJEE Vs. JAWAHARLAL NEHRU UNIVERSITY
|
December 13, 2017 |
|
RITES LIMITED Vs. COMMISSIONER OF INCOME TAX, DELHI-V
|
July 3, 2017 |
|
RITES LTD. Vs. ADDITIONAL DIR. GENERAL OF FOREIGN TRADE
|
September 15, 2017 |
|
RITESH GUPTA Vs. STATE
|
January 30, 2017 |
|
RITU BATRA & ANR Vs. STATE & ANR
|
May 23, 2017 |
|
RITU WHITTAKER & ANR Vs. STATE
|
November 13, 2017 |
|
RK JAIN Vs. CENTRAL INFORMATION COMMISSION THROUGH ITS SECRETARY
|
September 4, 2017 |
|
ROBIN TAMANG @ JO Vs. STATE
|
January 10, 2017 |
|
ROCKFURD EDUCATION PVT LTD & ORS Vs. LUV KUSH INFRASTRUCTURE PVT LTD
|
November 28, 2017 |
|
ROHINI M. AMIN Vs. THE BAR COUNCIL OF INDIA & ORS.
|
May 8, 2017 |
|
ROHIT BANSAL Vs. STATE
|
May 31, 2017 |
|
ROHIT BINDORIA AND ORS Vs. INDIAN RAILWAY CATERING AND TOURISM COPN LTD AND ANR
|
December 8, 2017 |
|
ROHIT RAJ CHHABRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 25, 2017 |
|
ROHIT SETHI AND OTHERS Vs. SHIV CHARAN AGGARWAL
|
August 2, 2017 |
|
ROHIT SHOKEEN Vs. STATE
|
February 2, 2017 |
|
ROHIT TANDON Vs. ENFORCEMENT DIRECTORATE
|
May 5, 2017 |
|
ROLLATAINERS LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 16, 2017 |
|
ROMA HENNY SECURITY SERVICE PVT. LTD. Vs. COMMISSIONER OF S.T., DELHI
|
October 17, 2017 |
|
ROMAIL SINGH Vs. UNION OF INDIA AND OTHERS
|
February 9, 2017 |
|
ROMESH KUMAR Vs. RAKESH KUMAR AND ANOTHER
|
October 24, 2017 |
|
ROOP KISHORE @ BOBBY Vs. STATE
|
August 4, 2017 |
|
ROOP KUMAR SHARMA Vs. UNION OF INDIA
|
January 30, 2017 |
|
ROOP LATA JAIN Vs. GOVT OF NCT OF DELHI & ORS
|
December 20, 2017 |
|
ROSHAN @ ROHAN Vs. STATE
|
December 6, 2017 |
|
ROSHAN LAL Vs. DELHI TRANSPORT CORPORATION
|
February 16, 2017 |
|
ROSHAN LAL Vs. STATE OF DELHI
|
March 15, 2017 |
|
ROSMERTA HSRP VENTURES PVT LTD. Vs. GOVT OF NCT OF DELHI AND ANR.
|
July 24, 2017 |
|
ROYAL CONSTRUCTION COMPANY PVT. LTD. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD.
|
May 26, 2017 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND OTHERS Vs. SIDDHARTH JAIN & ORS.
|
March 2, 2017 |
|
RSPL LIMITED Vs. M M PRODUCTS THROUGH EX PARTE
|
December 20, 2017 |
|
RUDRA BAHADUR Vs. NATIONAL INSURANCE COMPANY LTD & ORS
|
December 11, 2017 |
|
RUKHSANA KHATOON Vs. JAVED KHAN
|
January 13, 2017 |
|
RUKMANI DEVI PATHAK Vs. B N VAISH & ANR
|
November 30, 2017 |
|
RUPESH RANJAN Vs. STATE
|
May 23, 2017 |
|
RUVEDA KHATUN Vs. UNION OF INDIA
|
November 17, 2017 |
|
S A Vs. M A
|
December 1, 2017 |
|
S B ELECTRIC MART (P) LTD Vs. GOVT OF NCT OF DELHI & ORS
|
December 1, 2017 |
|
S BHUPINDER SINGH Vs. RAVI SOMANI
|
December 8, 2017 |
|
S G T RAVI KUMAR Vs. UNION OF INDIA AND ORS
|
December 22, 2017 |
|
S J Vs. S P
|
December 18, 2017 |
|
S K ENGINEERING CO Vs. RAM SYAL HYDRO POWER PVT LTD
|
December 11, 2017 |
|
S K SHARMA Vs. B L VERMA & ANR
|
November 2, 2017 |
|
S L THAKURAL Vs. DELHI CONSUMER COOP WHOLESALE
|
December 7, 2017 |
|
S P Vs. R M
|
November 14, 2017 |
|
S P MANGLA Vs. SUSHIL KUMAR SAXENA
|
May 22, 2017 |
|
S R TRADING PVT LTD Vs. RALLI ESTATE SERVICE AND ORS
|
August 16, 2017 |
|
S S SANITARY PRIVATE LTD Vs. STATE
|
December 11, 2017 |
|
S. ANIL DIP SINGH KALSI Vs. STATE & ORS.
|
November 15, 2017 |
|
S. GHOSH AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
|
March 28, 2017 |
|
S. KESAR SINGH Vs. S. PARAMJEET SINGH & OTHERS
|
September 15, 2017 |
|
S. PIRTHI PAL SINGH Vs. STATE
|
May 9, 2017 |
|
S. TECH INFO. PVT. LTD. Vs. LORD KRISHNA BANK LTD. (NOW HDFC BANK LTD.)
|
April 26, 2017 |
|
S.A. BUILDERS LTD. Vs. MUNICIPAL CORPORATION OF DELHI
|
April 19, 2017 |
|
S.E.INVESTMENTS LTD. Vs. BARTRONICS INDIA LIMITED & ANR.
|
July 5, 2017 |
|
S.K. BHATTACHARYA (VM) RETD. Vs. UNION OF INDIA AND ORS.
|
November 1, 2017 |
|
S.K. CHOPRA Vs. V.N. CHOPRA
|
July 5, 2017 |
|
S.K. DAS Vs. UNION OF INDIA & ORS.
|
January 9, 2017 |
|
S.K.KALRA Vs. UNION OF INDIA & ORS.
|
February 20, 2017 |
|
S.M. SACHDEV Vs. STATE (GOVT NCT OF DELHI)
|
July 18, 2017 |
|
S.M.R. BAQAR Vs. STATE OF NCT OF DELHI & ANR
|
May 31, 2017 |
|
S.N. BANSAL AND ANR. Vs. NCT OF DELHI AND ORS.
|
March 1, 2017 |
|
S.N. SUNDERSON AND COMPANY Vs. M/S. CHANDOK MACHINERIES
|
March 15, 2017 |
|
S.P. SINGLA CONSTRUCTIONS (P) LTD. Vs. DELHI METRO RAIL CORPORATION LIMITED
|
September 25, 2017 |
|
S.V. SHARMA Vs. DIRECTOR OF EDUCATION AND OTHERS
|
August 28, 2017 |
|
SABARKANTHA ANNUITY PVT. LTD. Vs. NHAI & ORS.
|
November 15, 2017 |
|
SABH INFRASTRUCTURE LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
September 25, 2017 |
|
SABIHA SULTANA AND OTHERS Vs. AHMAD AZIZ AND ANOTHER
|
March 22, 2017 |
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SACHIN Vs. THE STATE OF NCT OF DELHI
|
May 25, 2017 |
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SACHIN Vs. NORTH DELHI MUNICIPAL CORPORATION
|
July 20, 2017 |
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SACHIN JINDAL AND ORS Vs. STATE AND ANR
|
August 10, 2017 |
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SACHINDRA MISHRA Vs. SUNITA AND ORS.
|
May 4, 2017 |
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SADHU FORGING LIMITED Vs. CONTINENTAL ENGINES LTD.
|
August 24, 2017 |
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SADHU PRAJAPATI Vs. SHIV STEEL & ANR
|
December 6, 2017 |
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SAGAR Vs. STATE
|
November 29, 2017 |
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SAGAR GAMBHIR Vs. SUKHDEV SINGH GAMBHIR (SINCE DECEASED) THR HIS LEGAL HEIRS & ANR
|
March 6, 2017 |
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SAGIR @ ANNU Vs. STATE
|
June 7, 2017 |
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SAHARA INDIA FINANCIAL CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX DELHI
|
August 23, 2017 |
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SAHEB RAM OM PRAKASH MARKETING PVT LTD. Vs. COMMISSIONER OF INCOME TAX AND OTHERS
|
September 8, 2017 |
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SAHIL SINGH RAVISH Vs. UNIVERSITY OF DELHI & ORS
|
December 19, 2017 |
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SAI NATH CARGO Vs. UNION OF INIDIA AND ORS
|
August 9, 2017 |
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SAJAN AND ORS. Vs. STATE
|
May 11, 2017 |
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SAJIDUR REHMAN Vs. RAJIV KASHYAP
|
August 4, 2017 |
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SAJJAD ALAM Vs. STATE OF NCT OF DELHI & ANOTHER
|
December 13, 2017 |
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SAKENDER Vs. GHANSHYAM & ORS
|
December 12, 2017 |
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SAKET GUPTA Vs. IMRANA KHATOON
|
April 20, 2017 |
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SAKIL AND ORS. Vs. UNION OF INDIA (MINISTRY OF RAILWAYS)
|
May 18, 2017 |
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SALASAR SYNTHETICS Vs. UNION OF INDIA
|
September 1, 2017 |
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SALMA DAM JOINT VENTURE THROUGH SSJV PROJECTS PVT. LTD. Vs. WAPCOS LIMITED
|
March 15, 2017 |
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SALMAN KHURSHID Vs. DELHI PUBLIC SCHOOL
|
August 24, 2017 |
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SAMAR POLYTEX PVT LTD Vs. BRIJ MOHAN GUPTA
|
December 14, 2017 |
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SAMEER BUILTAID PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
May 22, 2017 |
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SAMEER SANDHIR Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 26, 2017 |
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SAMIR AGARWAL Vs. STATE & ORS
|
November 30, 2017 |
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SAMMI & ORS. Vs. STATE
|
November 25, 2017 |
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SAMODH @ JONI Vs. STATE
|
August 3, 2017 |
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SAMRIDH SHARMA Vs. STATE OF NCT OF DELHI
|
May 25, 2017 |
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SAMSUNG DATA SYSTEMS INDIA PRIVATE LIMITED Vs. SAMSUNG DATA SYSTEMS INDIA PRIVATE LIMITED
|
January 3, 2017 |
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SAMSUNG ELECTRONICS COMPANY LIMITED Vs. MOHAMMED ZAHEER TRADING AS M/S. GUJARAT MOBILES
|
July 24, 2017 |
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SAMSUNG ELECTRONICS COMPANY LTD. AND ANR. Vs. M/S. D.R. RADIO CORPORATION AND ORS.
|
November 15, 2017 |
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SAMSUNG LEASING LTD & ORS. Vs. SAMSUNG ELECTRONICS CO LTD. & ANR.
|
July 21, 2017 |
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SANDEEP KUMAR @ SONU Vs. STATE OF NCT, NEW DELHI
|
July 17, 2017 |
|
SANDEEP MUKHERJEE Vs. STATE (NCT OF DELHI)
|
March 29, 2017 |
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SANDEEP RATHI Vs. JAI PRAKASH RATHI
|
May 19, 2017 |
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SANDEEP SHARMA Vs. STATE
|
April 25, 2017 |
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SANDEEP SHARMA Vs. STATE THR. NCT OF DELHI AND ANOTHER
|
April 26, 2017 |
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SANDEEP SINGH Vs. REGISTRAR OF COMPANIES
|
December 21, 2017 |
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SANDESH KUMAR DUTTA & ORS Vs. GURDIP SINGH & ORS
|
August 3, 2017 |
|
SANDHYA Vs. NARESH
|
February 10, 2017 |
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SANDHYA BHARDWAJ Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 18, 2017 |
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SANDHYA JAIN Vs. UNION OF INDIA & ANR.
|
May 31, 2017 |
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SANGEETA Vs. ARUN JOON
|
May 26, 2017 |
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SANGEETA CHADHA AND OTHERS Vs. M/S BANSAL CREDITS LTD.
|
March 7, 2017 |
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SANGEETA JAMES AND OTHERS Vs. UOI AND OTHERS
|
February 1, 2017 |
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SANGEETA KHOSLA Vs. SUNIL KUMAR AND OTHERS
|
July 4, 2017 |
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SANGIT AGARWAL Vs. DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE
|
August 10, 2017 |
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SANGITA DEVI Vs. STATE
|
October 26, 2017 |
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SANGITA RANI ARORA Vs. UNION OF INDIA
|
October 30, 2017 |
|
SANJAY Vs. STATE
|
November 13, 2017 |
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SANJAY Vs. STATE
|
February 20, 2017 |
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SANJAY Vs. RAFIQ AHMAD & ORS
|
November 29, 2017 |
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SANJAY ARORA Vs. MONIKA SINGH
|
May 31, 2017 |
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SANJAY BEHARI AND ORS. Vs. I.F.C.I. LIMITED
|
February 20, 2017 |
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SANJAY BHARGAVA AND ANR Vs. NORTH DELHI MUNICIPAL CORPORATION OF DELHI & ORS
|
February 16, 2017 |
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SANJAY FOTEDAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
September 27, 2017 |
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SANJAY GOYAL Vs. COMMISSIONER OF CUSTOMS
|
February 17, 2017 |
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SANJAY GUPTA Vs. ARUN GUPTA
|
February 2, 2017 |
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SANJAY JAIN Vs. STATE OF NCT OF DELHI
|
December 7, 2017 |
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SANJAY KUMAR Vs. THE UNION OF INDIA & ANR.
|
July 28, 2017 |
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SANJAY KUMAR Vs. STATE
|
May 4, 2017 |
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SANJAY KUMAR BASOYA Vs. CANARA BANK
|
July 3, 2017 |
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SANJAY KUMAR GAUR & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
December 14, 2017 |
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SANJAY MISHRA & ANR Vs. STATE OF NCT DELHI
|
November 17, 2017 |
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SANJAY TRIPATHI Vs. STATE & ANR
|
January 10, 2017 |
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SANJAY YOGI GOEL Vs. UNION OF INDIA
|
May 1, 2017 |
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SANJEET Vs. STATE
|
May 4, 2017 |
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SANJEET SINGH Vs. ANUPAMA
|
May 26, 2017 |
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SANJEET SINGH KAILA Vs. UNION OF INDIA AND ANR.
|
May 2, 2017 |
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SANJEEV Vs. STATE OF NCT OF DELHI
|
March 24, 2017 |
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SANJEEV JUNEJA Vs. STATE
|
September 27, 2017 |
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SANJEEV KUMAR Vs. MEDICAL COUNCIL OF INDIA AND ANR
|
December 19, 2017 |
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SANJEEV KUMAR Vs. UNION OF INDIA
|
March 27, 2017 |
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SANJEEV KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
|
November 20, 2017 |
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SANJEEV KUMAR Vs. STATE
|
May 30, 2017 |
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SANJEEV KUMAR ARORA Vs. SATISH MOHAN AGARWAL
|
March 28, 2017 |
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SANJEEV KUMAR SAXENA Vs. UNION OF INDIA AND OTHERS
|
March 1, 2017 |
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SANJEEV KUMAR SHARMA Vs. SANGEETA SHARMA
|
July 17, 2017 |
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SANJEEV MALHOTRA AND ANR. Vs. B.S. PROMOTER AND DEVELOPMENT
|
March 27, 2017 |
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SANJEEV NARULA Vs. TATA CAPITAL FINANCIAL SERVICES LTD
|
August 4, 2017 |
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SANJEEV SHARMA Vs. UNION OF INDIA
|
September 18, 2017 |
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SANJIVAYYA MEMORIAL TRUST Vs. ANJU HARIT
|
November 6, 2017 |
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SANJU BALA Vs. STATE ELECTION COMMISSION
|
October 14, 2017 |
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SANJU BALA Vs. STATE ELECTION COMMISSION
|
April 21, 2017 |
|
SANMATI SABHA Vs. J K MITTAL & ORS
|
December 18, 2017 |
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SANOVI TECHNOLOGIES (INDIA) PVT. LTD. Vs. ADITYA SHYAM BHATIA AND OTHERS
|
November 28, 2017 |
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SANSAR CHAND Vs. UNION OF INDIA & ANR.
|
March 20, 2017 |
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SANT RAM Vs. STATE (GOVT. OF NCT) DELHI
|
March 1, 2017 |
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SANTANI SALES ORGANISATION Vs. CESTAT, NEW DELHI
|
May 23, 2017 |
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SANTARA DEVI Vs. LATISH KUMAR
|
September 26, 2017 |
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SANTOKH SINGH & ANR Vs. M/S SHAGUN FARM PVT. LTD.
|
January 18, 2017 |
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SANTOSH Vs. HORI LAL
|
August 4, 2017 |
|
SANTOSH Vs. STATE
|
August 2, 2017 |
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SANTOSH Vs. STATE GOVT OF NCT OF DELHI
|
December 6, 2017 |
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SANTOSH BANSAL Vs. PARAMJEET SINGH
|
December 15, 2017 |
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SANTOSH GIRI Vs. STATE
|
October 24, 2017 |
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SANTOSH KUMAR Vs. STATE, GOVT. OF NCT OF DELHI
|
March 20, 2017 |
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SANTOSH KUMARI DALAL Vs. RELIANCE GENERAL INSURANCE CO LTD & ORS
|
November 24, 2017 |
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SANTOSH PATRO Vs. NATIONAL INSURANCE CO LTD & ORS
|
November 21, 2017 |
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SANTOSH RANI Vs. STATE
|
September 8, 2017 |
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SANTOSHI Vs. RAJEEV CHOUDHARY & ORS
|
November 22, 2017 |
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SAP SE AND ORS. Vs. TRANSWEAVE SOLUTIONS PVT. LTD. & ANR.
|
October 12, 2017 |
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SAPNA JULEE Vs. SUMIT PRASAD
|
August 11, 2017 |
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SAPNA SINHA AND ORS Vs. GOVT. OF NCT THROUGH CHIEF
|
October 30, 2017 |
|
SAPSE AND OTHERS Vs. SAP EDGE
|
August 22, 2017 |
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SARANYA TRIPATHY Vs. GOVT. OF NCT OF DELHI
|
July 27, 2017 |
|
SARAS METALS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 4, 2017 |
|
SARASWATI DEVI AND OTHERS Vs. UOI
|
January 3, 2017 |
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SARBATI DEVI & ORS Vs. UNION OF INDIA & ANR
|
December 20, 2017 |
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SARDAR KIRPAL SINGH Vs. CHAMAN LAL
|
November 20, 2017 |
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SARDAR NIRMALJEET SINGH Vs. SMT. ANUPAMA MOTWANI
|
September 4, 2017 |
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SARDUL SETH Vs. LAKSHMI SETH AND ORS
|
August 16, 2017 |
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SAREGAMA INDIA LIMITED Vs. THE INDIAN SINGERS RIGHTS ASSOCIATION & ORS
|
November 2, 2017 |
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SAREGAMA INDIA LIMITED Vs. EROS DIGITAL FZ LLC & ANR.
|
October 12, 2017 |
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SAREGAMA INDIA LIMITED Vs. JAI MANJIT SINGH & OTHERS
|
December 8, 2017 |
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SARENS HEAVY LIFT INDIA PVT LTD Vs. SUNIL HITECH ENGINEERS LTD & ORS.
|
March 9, 2017 |
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SARFRAZ Vs. STATE
|
February 3, 2017 |
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SARIN MEMORIAL LEGAL AID FOUNDATION Vs. STATE OF PUNJAB & ORS.
|
April 12, 2017 |
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SARJIT & ANR Vs. HANUMAN DAS CHATURVEDI & ORS ( NEW INDIA ASSURANCE CO LTD)
|
December 15, 2017 |
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SARLA GUPTA Vs. STATE & ORS
|
December 18, 2017 |
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SARLA RANI Vs. URVASHI DUA
|
May 9, 2017 |
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SAROJ Vs. DELHI STATE ELECTION COMMISSION
|
May 8, 2017 |
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SAROJ AGGARWAL & ANR. Vs. SHAKUNTALA AGGARWAL
|
March 8, 2017 |
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SAROJ AGGARWAL AND ANOTHER Vs. SHAKUNTALA AGGARWAL
|
March 27, 2017 |
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SAROJ BALA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 20, 2017 |
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SAROJ GOPAL Vs. STATE ELECTION COMMISSIONER
|
April 21, 2017 |
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SAROJ KUWAR Vs. SURESH SINGH
|
August 2, 2017 |
|
SAROJINI MITTAL & ANR Vs. KRISHNA DEVI & ORS.
|
July 4, 2017 |
|
SARTAJ MOHD. @ ABDULLA AND ANOTHER Vs. PRABHA DEVI AND ANOTHER
|
May 3, 2017 |
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SARTHAK ENTERPRISES Vs. NATIONAL COUNCIL FOR EDUCATIONAL RESEARCH TRAINING
|
April 19, 2017 |
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SARV SEWA SANGH Vs. UNION OF INDIA
|
July 19, 2017 |
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SARVESH SECURITY SERVICE PVT LTD Vs. UNIVERSITY OF DELHI
|
December 8, 2017 |
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SARVESH SECURITY SERVICES PVT. LTD Vs. INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES
|
September 27, 2017 |
|
SATBIR SINGH AND ORS Vs. HONORABLE LT GOVERNOR AND ORS
|
August 16, 2017 |
|
SATENDER Vs. STATE
|
February 6, 2017 |
|
SATISH Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 29, 2017 |
|
SATISH CHAND Vs. BAL KISHAN
|
May 19, 2017 |
|
SATISH CHANDRA Vs. STATE NCT OF DELHI
|
May 3, 2017 |
|
SATISH KUMAR Vs. HONOURABLE LT GOVERNOR RAJ BHAWAN, DELHI & ORS
|
December 1, 2017 |
|
SATISH KUMAR Vs. STATE N.C.T. OF DELHI
|
May 25, 2017 |
|
SATISH KUMAR BHATIA Vs. STATE
|
March 30, 2017 |
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SATISH KUMAR MANGLA Vs. ANGEL BROKING PVT. LTD.
|
May 29, 2017 |
|
SATISH KUMAR MEENA Vs. UNION OF INDIA & ORS.
|
February 22, 2017 |
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SATISH KUMAR SINGH Vs. DEEPAK GUPTA AND OTHERS
|
August 1, 2017 |
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SATISH VERMA Vs. GARMENT CRAFT (INDIA) PVT LTD
|
December 11, 2017 |
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SATNAM SINGH Vs. SH. RAJENDER SINGH & ORS.
|
January 29, 2017 |
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SATNAM SINGH PABLA Vs. TATA POWER DELHI DISTRIBUTION LIMITED
|
January 18, 2017 |
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SATPAL Vs. GOVT OF NCT OF DELHI & ORS
|
December 4, 2017 |
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SATPAL Vs. GOVT OF NCT OF DELHI & ORS
|
November 30, 2017 |
|
SATPAL Vs. STATE
|
October 13, 2017 |
|
SATYA NARAIN Vs. SHIV STEEL & ANR
|
December 6, 2017 |
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SATYA NARAYAN CHAUDHARY & ORS Vs. MOHD YAMEEN & ORS
|
November 14, 2017 |
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SATYA PARKASH AND BROTHERS PVT. LTD Vs. NORTH DELHI MUNICIPAL CORPORATION
|
May 8, 2017 |
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SATYA PLYWOOD INDUSTRIES PRIVATE LIMITED Vs. THE REGISTRAR OF COMPANIES
|
February 17, 2017 |
|
SATYA PRAKASH Vs. AMIT JAIN & ANR.
|
September 1, 2017 |
|
SATYA PRAKASH GUPTA Vs. NDMC
|
April 10, 2017 |
|
SATYAJEET KUMAR JAISWAL @ SUNNI Vs. STATE (NCT OF DELHI)
|
May 31, 2017 |
|
SATYAWATI Vs. STATE
|
May 9, 2017 |
|
SATYENDRA KUMAR JHA Vs. UNION OF INDIA AND ORS.
|
July 5, 2017 |
|
SAURABH AND ANR Vs. SATYAWANTI COLLEGE AND OTHER
|
December 22, 2017 |
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SAURABH GUPTA & ANR Vs. UNION OF INDIA & ORS
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December 15, 2017 |
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SAURABH JAIN AND ORS Vs. EAST DELHI MUNICIPAL CORPORATION AND ORS
|
November 30, 2017 |
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SAVITRI KAUSHAL Vs. STATE
|
May 30, 2017 |
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SAVITUR PRASAD Vs. UNION OF INDIA & ORS
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November 27, 2017 |
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SAVYASACHI K. SAHAI Vs. UNION OF INDIA & ORS.
|
June 5, 2017 |
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SAWAN KAPOOR Vs. KAPIL SAHNI & ANR.
|
May 5, 2017 |
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SBI GENERAL INSURANCE CO. LTD. Vs. MAHASHIR @ MEHAR SINGH
|
April 25, 2017 |
|
SBI GENERAL INSURANCE CO. LTD. Vs. GEETU AND OTHERS
|
July 28, 2017 |
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SC JOHNSON PRODUCTS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 8, 2017 |
|
SCHOOL MANAGEMENT OF G D SALWAN SCHOOL Vs. DIRECTORATE OF EDUCATION AND ANR
|
July 31, 2017 |
|
SCHOOL MANAGEMENT OF RING MIDWAYS SENIOR SECONDARY PUBLIC SCHOOL Vs. MS. SHASHI RAWAT AND ANR.
|
January 9, 2017 |
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SCHOOL MANAGEMENT OF RING MIDWAYS SENIOR SECONDARY PUBLIC SCHOOL Vs. RIVA SINGH & ANR.
|
January 6, 2017 |
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SCINDIA POTTERIES & SERVICES PVT. LTD. Vs. SCINDIA INVESTMENT PVT. LTD.
|
October 11, 2017 |
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SCORPION EXPRESS PVT. LTD. Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS & ANR.
|
July 12, 2017 |
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SDU TRAVELS PVT. LTD. Vs. VIPIN SHARMA
|
May 4, 2017 |
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SEBI Vs. INFORMATION TECHNOLOGIES (INDIA) LRD & ORS
|
January 9, 2017 |
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SEEMA Vs. OM PAL SINGH
|
May 17, 2017 |
|
SEEMA & ORS Vs. NARINDER SINGH & ANR
|
December 18, 2017 |
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SEEMA GOEL Vs. NATIONAL INSURANCE CO. AND OTHERS
|
July 18, 2017 |
|
SEEMA KATYAL Vs. UNION OF INDIA AND ANR
|
December 1, 2017 |
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SEEMA THAKUR Vs. UNION OF INDIA AND ORS
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February 16, 2017 |
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SEEMA TIWARI & ORS Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
December 4, 2017 |
|
SEESH PAL Vs. STATE
|
November 18, 2017 |
|
SETE NEPALI Vs. B.N. MEENA
|
March 3, 2017 |
|
SEWAK BALKISHAN GUPTA Vs. THE STATE
|
December 1, 2017 |
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SEWARAM & ORS. Vs. LAND ACQUISITION COLLECTOR & ANR.
|
November 22, 2017 |
|
SH GAJRAJ Vs. GOVT OF NCT OF DELHI AND ORS
|
November 29, 2017 |
|
SH. BHULE SINGH Vs. SH. RAM SARUP (DECEASED)
|
August 1, 2017 |
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SH. G. PURSHOTTAM Vs. CBI
|
October 12, 2017 |
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SH. GIRIRAJ RATAN DAGA Vs. GANGA YAMUNA FINVEST PRIVATE LTD.
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October 16, 2017 |
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SH. HARENDRA PAL SINGH THE LRS. AND OTHERS Vs. RISHI PAL SINGH
|
October 27, 2017 |
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SH. HARI KISHORE SHARMA Vs. CHIEF SECRETARY, GOVT OF NCT OF DELHI AND ANOTHER
|
January 27, 2017 |
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SH. HEMANT KUMAR Vs. SH. RAJ KUMAR
|
July 21, 2017 |
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SH. J. CHANDRA HASSAN Vs. M/S INDIAN AIRLINES LTD. & ORS
|
January 13, 2017 |
|
SH. JAGDISH SINGH Vs. MS. RACHNA BANSAL
|
August 11, 2017 |
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SH. MAHESH KUMAR RUSTOGI AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 7, 2017 |
|
SH. PAPPI Vs. SH. RAMESH KUMAR
|
February 28, 2017 |
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SH. PRAKASH CHAND AND ANOTHER Vs. THE COMMISSIONER OF POLICE
|
July 10, 2017 |
|
SH. RAJ SINGH Vs. SH. HARENDRA SINGH
|
July 21, 2017 |
|
SH. RAM KALA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 1, 2017 |
|
SH. ROOMALSH. JODHA Vs. SH. SRI NIWAS
|
November 16, 2017 |
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SH. SAMEER SHARMA Vs. M/S TRIVENI INFRASTRUCTURE ...
|
December 22, 2017 |
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SH. SANJEEV KUMAR AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
January 27, 2017 |
|
SH. SATISH JOSHI Vs. UNION OF INDIA
|
March 9, 2017 |
|
SH. SHAILENDER ARORA Vs. STEEL AUTHORITY OF INDIA LTD.
|
March 8, 2017 |
|
SH. VISHWA NATH GUPTA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, KANPUR
|
May 15, 2017 |
|
SH. ZILE SINGH Vs. FOOD CORPORATION OF INDIA
|
March 2, 2017 |
|
SHABANA Vs. STATE
|
July 3, 2017 |
|
SHABANA Vs. SHAHID BEG
|
August 9, 2017 |
|
SHABANA & ANOTHER Vs. STATE
|
November 30, 2017 |
|
SHABNAM ARORA Vs. UNION OF INDIA
|
June 28, 2017 |
|
SHADAB HUSAIN KHAN Vs. UNION OF INDIA AND ORS
|
December 1, 2017 |
|
SHADAB KHAIRI AND ANR Vs. THE STATE (GOVT OF NCT OF DELHI)
|
October 31, 2017 |
|
SHAHANK JAIN Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS
|
August 8, 2017 |
|
SHAHEED UDHAM SINGH SMARAK CO-EDUCATION SEC. SCHOOL Vs. DIRECTORATE OF EDUCATION
|
January 13, 2017 |
|
SHAHEED UDHAM SINGH SMARAK SHIKSHA SAMITI AND ORS. Vs. SANTOSH VERMA AND OTHERS
|
March 14, 2017 |
|
SHAHNE ALAM Vs. M/S I.K POLYMERS PVT. LTD.
|
March 9, 2017 |
|
SHAIKH MOHAMMED RIZWAN Vs. UOI
|
March 28, 2017 |
|
SHAILENDER SINGH AND OTHERS Vs. KANGRA COOPERATIVE BANK LTD. AND OTHERS
|
September 11, 2017 |
|
SHAILENDRA PATHAK Vs. UNION OF INDIA AND ORS.
|
January 16, 2017 |
|
SHAILESH KUMAR AND ORS Vs. PUNJAB NATIONAL BANK AND ORS
|
March 6, 2017 |
|
SHAILJA MANCHANDA Vs. MUKESH BHATNAGAR
|
January 9, 2017 |
|
SHAKEEL AND ORS Vs. SHARIF AHMED
|
February 7, 2017 |
|
SHAKTI NATH Vs. ALPHA TIGER CYPRUS INVESTMENT NO. 3 LTD.
|
May 8, 2017 |
|
SHAKTI NATH AND ORS. Vs. ALPHA TIGER CYPRUS INVESTMENTS NO. 3 LTD AND ORS.
|
February 9, 2017 |
|
SHAKTI SONI Vs. STATE (NCT) OF DELHI
|
April 27, 2017 |
|
SHAKUN JAISWAL Vs. ANAND PERSHAD JAISWAL & ORS
|
March 10, 2017 |
|
SHALINI ARORA Vs. SURJIT SINGH & ORS
|
December 8, 2017 |
|
SHALU RAGHAV Vs. STATE GOVT OF NCT OF DELHI
|
May 30, 2017 |
|
SHAM LAL KAPOOR Vs. JOGINDER LAL KUTHIALA AND ORS.
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July 6, 2017 |
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SHAM SUNDER BHALLA Vs. STATE
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February 13, 2017 |
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SHAMA SOOD AND ANR Vs. MADAN LAL SHYAM SUNDER
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November 28, 2017 |
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SHAMBHU Vs. M/S SUGAN DRYCLEANERS
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July 14, 2017 |
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SHAMIK NAG Vs. THE PUBLIC INFORMATION OFFICER, ORIENTAL BANK OF COMMERCE AND ORS.
|
August 4, 2017 |
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SHAMIM KHAN AND ANR Vs. RAMKALI AND ORS
|
August 2, 2017 |
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SHAMO Vs. GOVT OF NCT OF DELHI AND ORS
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November 29, 2017 |
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SHAMSHAD KHAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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April 11, 2017 |
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SHANE ALI @ PAPPU Vs. STATE (GOVT. OF NCT OF DELHI)
|
August 25, 2017 |
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SHANKAR BHATIA Vs. STATE NCT OF DELHI
|
February 27, 2017 |
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SHANTA KUMAR Vs. COUNCIL OF SCIENTIFIC AND
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October 31, 2017 |
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SHANTI DEVI Vs. DELHI TRANSCO LIMITED
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March 28, 2017 |
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SHANTI DEVI & ORS. Vs. RAKSHA AHLUWALIA
|
February 7, 2017 |
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SHANTI SWAROOP Vs. LALINDRA KUMAR MISHRA
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November 24, 2017 |
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SHANTI SWAROOP THROUGH LRS Vs. BADRI BHAGAT JHANDEWALA TEMPLE SOCIETY
|
July 11, 2017 |
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SHARAD KAPOOR Vs. MINI MALHOTRA
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July 3, 2017 |
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SHARDA DEVI SANSKRIT VIDYAPEETH Vs. SHRI GANESH RAM BHATT & ANR.
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July 14, 2017 |
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SHARIQUI KHAAN Vs. STATE
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November 24, 2017 |
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SHARMILA YADAV Vs. UNION OF INDIA AND ORS
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December 19, 2017 |
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SHARWAN Vs. STATE
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May 19, 2017 |
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SHARWAN CHAUDHARY Vs. AJAY AHLAWAT
|
August 10, 2017 |
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SHASHI Vs. BHUSHI KUMAR & ORS
|
December 11, 2017 |
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SHASHI KANT GAUR Vs. THE STATE
|
January 3, 2017 |
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SHAYAM SUNDER Vs. KOTAK SECURITIES LTD.
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October 16, 2017 |
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SHEELA SHARMA Vs. MAHENDRA PAL
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May 22, 2017 |
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SHELL EASTERN TRADING PTE. LTD. Vs. UNION OF INDIA
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March 9, 2017 |
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SHELL EASTERN TRADING PTE. LTD. Vs. UNION OF INDIA
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August 16, 2017 |
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SHER BAHADUR Vs. NORTH DELHI MUNICIPAL CORPORATION & ANR
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December 5, 2017 |
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SHER SINGH Vs. THE STATE (NCT OF DELHI)
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January 11, 2017 |
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SHER SINGH AND ORS Vs. SUMER SINGH AND ORS
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May 26, 2017 |
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SHERI FARID & ORS Vs. KHILAR SINGH
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November 1, 2017 |
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SHIAM CO Vs. M/S. KAMAL CONSTRUCTION CO.
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February 15, 2017 |
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SHIKHA KHULLAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 19, 2017 |
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SHIKHA MATHUR Vs. SUSHILA MATHUR & ORS.
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February 20, 2017 |
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SHIKHA RAGHAV Vs. THE STATE
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November 30, 2017 |
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SHIKHA RAGHAV Vs. THE STATE
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October 30, 2017 |
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SHILPA RANA Vs. STATE (NCT OF DELHI)
|
May 15, 2017 |
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SHIMLA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
June 5, 2017 |
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SHIRLEY NITA SINGH Vs. SANJAY LAL & ANR.
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March 28, 2017 |
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SHITANSHU SHARMA Vs. STATE (NCT OF DELHI)
|
November 29, 2017 |
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SHITIJE JAIN Vs. BALBIR SINGH AND ANOTHER
|
May 17, 2017 |
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SHIV CHARAN Vs. UOI
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August 21, 2017 |
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SHIV KUMAR WASAL AND CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
February 14, 2017 |
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SHIV NARAYAN BHARDWAJ Vs. M/S. RAMAN EDUCATIONAL WELFARE
|
February 1, 2017 |
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SHIV PRASAD & ORS. Vs. DELHI METRO RAIL CORPORATION LTD.
|
September 5, 2017 |
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SHIV PUJAN @ SHUBH KARAN Vs. STATE OF NCT OF DELHI
|
February 2, 2017 |
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SHIV RATNA PAPER (P) LTD. Vs. RIDHI PETROCHEM PVT. LTD.
|
March 23, 2017 |
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SHIV SAI INFRASTRUCTURE PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, & ANR
|
July 23, 2017 |
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SHIV SHANKAR Vs. STATE (GOVT OF NCT OF DELHI)
|
February 17, 2017 |
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SHIVA @ UWAN & ORS Vs. STATE
|
December 16, 2017 |
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SHIVAJI SHAH Vs. RAMDHARI AND ANR.
|
July 11, 2017 |
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SHIVALI SHARMA Vs. STATE & ANR.
|
November 20, 2017 |
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SHIVAM GOYAL Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED
|
December 6, 2017 |
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SHIVAN MANDAL Vs. MURARI MISHRA
|
July 11, 2017 |
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SHIVANI RAJIV SAXENA Vs. DIRECTORATE OF ENFORCEMENT
|
September 15, 2017 |
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SHOBHA AND ORS Vs. GEETA SENIOR SECONDARY SCHOOL NO II AND ORS
|
August 11, 2017 |
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SHOBHA RAM AHIRWAR Vs. NTPC LIMITED & ORS.
|
March 10, 2017 |
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SHOBHA RAM AHIRWAR Vs. NTPC LIMITED AND OTHERS
|
May 2, 2017 |
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SHOBHA VIJENDER Vs. CHIEF INFORMATION COMMISSIONER & ORS
|
November 29, 2017 |
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SHOBHIT SINGH AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 16, 2017 |
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SHOSHIT MAJDOOR SANGHTHAN (REGD.) Vs. DIRECTOR OF EDUCATION
|
March 3, 2017 |
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SHREE FLAVOURS LLP Vs. GOVERNMENT OF INDIA
|
September 1, 2017 |
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SHREE NATH HERITAGE LIQUOR PVT. LTD. Vs. OCTAGA GREEN POWER & SUGAR CO LTD.
|
July 17, 2017 |
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SHREE SANT KRIPA INTELLECTUAL Vs. SYSKA MOBILE SEMI CONDUCTORS
|
September 11, 2017 |
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SHREEHARI ASSOCIATES PRIVATE LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED AND ANR.
|
July 5, 2017 |
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SHREYA GOEL Vs. MUKESH KUMAR AND ORS.
|
July 31, 2017 |
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SHRI ADYA KATYANI SHAKTIPEETH MANDIR TRUST Vs. STATE (GOVT OF NCT DELHI) AND OTHERS
|
July 3, 2017 |
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SHRI BHUSHAN LAL SAWHNEY Vs. SHRI RAM RICH PAL SHARMA
|
July 19, 2017 |
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SHRI D.N. KADIAN Vs. LIEUTENANT GOVERNOR, GOVT. OF NCT OF DELHI AND ORS
|
August 4, 2017 |
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SHRI HARI PRAKASH Vs. DELHI DEVELOPMENT AUTHORITY
|
February 15, 2017 |
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SHRI INTZAR AHMED & ANR. Vs. VIRENDER KUMAR
|
August 1, 2017 |
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SHRI JASRAJ @ RAJAN Vs. STATE NCT OF DELHI
|
September 11, 2017 |
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SHRI KANCHI SINGH & ANR. Vs. STATE OF NCT OF DELHI & ORS.
|
October 25, 2017 |
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SHRI KRISHAN Vs. JASODA DEVI AND ORS.
|
September 27, 2017 |
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SHRI KRISHNA AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
August 22, 2017 |
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SHRI N.N. KABIRAJ Vs. UNIVERSITY OF DELHI AND ANR.
|
March 14, 2017 |
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SHRI NARENDER NATH Vs. SMT KRISHNA GUPTA AND ORS.
|
July 6, 2017 |
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SHRI PARMOD KUMAR GUPTA AND OTHERS Vs. SMT VIDYA DEVI AND OTHERS
|
April 21, 2017 |
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SHRI RAJ KUMAR GAUR Vs. DIRECTORATE OF EDUCATION AND ANR.
|
January 16, 2017 |
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SHRI RAM GENERAL INS CO LTD Vs. NAINA AND ORS
|
July 20, 2017 |
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SHRI RAM GENERAL INSURANCE CO LTD Vs. GAURAV KINDRA & ORS
|
December 4, 2017 |
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SHRI RAM GENERAL INSURANCE CO LTD Vs. POONAM & ORS
|
November 9, 2017 |
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SHRI RAM GENERAL INSURANCE CO. LTD. Vs. IMRAN & ORS.
|
July 18, 2017 |
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SHRI RAM GENERAL INSURANCE CO. LTD. Vs. SHOBHA DEVI AND ORS.
|
April 20, 2017 |
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SHRI RAM GENERAL INSURANCE CO. LTD. Vs. NASEEM AHMED & ANR.
|
October 11, 2017 |
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SHRI RAMESH KUMAR AND OTHERS Vs. THE DIRECTOR OF EDUCATION AND OTHERS
|
January 30, 2017 |
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SHRI RAVINDER JAIN Vs. MANAGING COMMITTEE RAMJAS SCHOOL (SENIOR WING) & ANR.
|
February 13, 2017 |
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SHRI SANJAY RAINA Vs. SHRI RAM NAYAN AND OTHERS
|
July 7, 2017 |
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SHRI SASHIYONGDANG AO Vs. GOVT OF NCT OF DELHI
|
April 10, 2017 |
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SHRI SHIV SHARMA Vs. GOVT. OF N.C.T. OF DELHI & ANR
|
January 17, 2017 |
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SHRI VINOD KUMAR AND ORS. Vs. SHRI SARWAN KUMAR SHARMA & ANR.
|
May 3, 2017 |
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SHRI ZILE SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.
|
March 16, 2017 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. PRITAM SINGH & ORS
|
November 27, 2017 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. NARESH & ORS
|
November 23, 2017 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. ANIL SHARMA & ORS
|
November 15, 2017 |
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SHRIRAM GENERAL INSURANCE CO LTD Vs. ASHOK KUMAR AND ORS
|
August 21, 2017 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ASHMA BEGUM AND ORS.
|
May 17, 2017 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. NARAYAN TIWARI AND ORS.
|
October 12, 2017 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. (IN ALL CASES) Vs. BALAI DASS AND OTHERS
|
August 16, 2017 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. HEERA DEVI & ORS
|
November 9, 2017 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. ANISH AHMAD AND ORS
|
August 2, 2017 |
|
SHRIRAM GENERAL INSURANCE. CO. LTD Vs. AKBAR ALI AND ORS.
|
October 10, 2017 |
|
SHRUTI CO-OPERATIVE GROUP HOUSING SOCIETY Vs. GOVT OF NCT OF DELHI & ANR
|
November 6, 2017 |
|
SHUBHAM CHAWLA Vs. STATE
|
December 7, 2017 |
|
SHUBHAM SHARMA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
January 13, 2017 |
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SHUBIT EDUCATION SOCIETY Vs. D.D.A.
|
March 3, 2017 |
|
SHWETA AND ANOTHER Vs. VIMAL KUMAR
|
February 16, 2017 |
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SHWETA RAJ Vs. JAWAHARLAL NEHRU UNIVERSITY
|
October 12, 2017 |
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SHYAM KUMAR Vs. STATE (NCT OF DELHI)
|
March 1, 2017 |
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SHYAM NARAYAN AND ORS. Vs. UNION OF INDIA
|
May 31, 2017 |
|
SHYAM SUNDER Vs. STATE
|
September 15, 2017 |
|
SHYAM SUNDER AHUJA Vs. SHUSHIL KUMAR
|
September 11, 2017 |
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SHYAMO Vs. GOVT OF NCT OF DELHI & ORS
|
December 20, 2017 |
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SIDDHARTH JAIN Vs. UNION OF INDIA
|
May 31, 2017 |
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SIDDHARTHA KAPUR Vs. STATE OF NCT DELHI & ANR.
|
August 10, 2017 |
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SIDHARTH KHETRAPAL Vs. MOHD. HANIF
|
September 14, 2017 |
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SIDHARTH KUMAR Vs. ALOK KUMAR
|
September 8, 2017 |
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SIDHARTH RATH PETITIONER Vs. CENTRAL WAREHOUSING CORPORATION
|
April 10, 2017 |
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SIDHARTHA TAYAL Vs. DINESH GOEL AND ANR.
|
January 16, 2017 |
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SIDHI INDUSTRIES & ORS Vs. RELIGARE FINVEST LIMITED AND ORS
|
December 11, 2017 |
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SIDHI INDUSTRIES & ORS Vs. RELIGARE FINVEST LIMITED
|
February 8, 2017 |
|
SIDHU YADAV @ SIDDHARTH Vs. STATE OF NCT OF DELHI
|
March 21, 2017 |
|
SIEMENS AKTIENGESELLSCHAFT Vs. SIEMENS CONSULTANCY SERVICES PVT LTD
|
November 28, 2017 |
|
SIEMENS PRODUCT LIFECYCLE MANAGEMENT SOFTWARE INC & ANR Vs. PAWAN MANTRI & ANR
|
December 22, 2017 |
|
SIESTA HOSPITALITY SERVICES LTD Vs. SPICEJET LTD
|
December 7, 2017 |
|
SIKANDAR KHAN Vs. UNION OF INDIA
|
July 6, 2017 |
|
SIKANDER KUMAR Vs. STATE
|
August 11, 2017 |
|
SILICON GRAPHICS SYSTEMS INDIA PRIVATE LIMITED Vs. SPECIAL DIRECTOR OF ENFORCEMENT & ORS
|
November 29, 2017 |
|
SIMBHAOLI SUGARS LTD AND ANR Vs. UNION OF INDIA AND ORS
|
November 28, 2017 |
|
SIMINDER KAUR Vs. UNITED INDIA INSURANCE CO LTD AND ORS
|
August 4, 2017 |
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SIMPLEX INFRASTRUCTURE LTD Vs. ENERGO ENGINEERING PROJECTS LTD
|
July 14, 2017 |
|
SIMPLEX INFRASTRUCTURES LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 10, 2017 |
|
SIMRAN SINGHAL Vs. VICE CHANCELLOR INDRAPRASTHA UNIVERSITY & ORS.
|
January 4, 2017 |
|
SIMRITA Vs. NATIONAL INSURANCE COMPANY LTD & ORS
|
November 24, 2017 |
|
SINGER COMPANY LIMITED S.A.R.L. AND ANR. Vs. MS. ANSHU SINGH
|
October 17, 2017 |
|
SINOPHARM WEIQIDA PHARMACEUTICAL CO (WQD) Vs. DSM SINOCHEM PHARMACEUTICALS INDIA PVT. LTD. AND ANR.
|
October 12, 2017 |
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SINTEX OIL AND GAS LIMITED Vs. UNION OF INDIA & ORS
|
December 22, 2017 |
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SITI CABLE NETWORKS LIMITED Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
March 9, 2017 |
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SIVA INDUSTRIES AND HOLDINGS LTD. Vs. TATA TELESERVICES LTD. AND ORS.
|
April 26, 2017 |
|
SKY VIEW COUNSULTANTS PVT. LTD. Vs. INCOME TAX OFFICER
|
September 7, 2017 |
|
SKYLARK BUILDCON PVT. LTD. Vs. UNION OF INDIA
|
April 12, 2017 |
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SMRITI MADAN KANSAGRA Vs. PERRY KANSAGRA
|
February 17, 2017 |
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SMRITI MADAN KANSAGRA Vs. PERRY KANSAGRA
|
December 11, 2017 |
|
SMS LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
March 9, 2017 |
|
SMT ASHA RANI GUPTA Vs. STATE THROUGH ITS CHIEF SECRTARY
|
October 30, 2017 |
|
SMT LAVANYA ANIRUDH VERMA Vs. STATE OF NCT OF DELHI
|
February 8, 2017 |
|
SMT. GURMEET KAUR Vs. SHRI HARBHAJAN SINGH
|
May 25, 2017 |
|
SMT. GYATRI DEVI Vs. SH. JAG RAM AND ANOTHER
|
May 31, 2017 |
|
SMT. JAYA TIWARI AND ANR. Vs. THE STATE AND ORS.
|
October 13, 2017 |
|
SMT. KRISHNA Vs. STATE
|
July 5, 2017 |
|
SMT. MARY FRANCINA Vs. DIRECTOR OF EDUCATION AND ANR.
|
January 25, 2017 |
|
SMT. MITALI CHAKRABARTY DUTTA Vs. CHAIRMAN, RAJYA SABHA AND ORS.
|
February 20, 2017 |
|
SMT. NEETY GUPTA Vs. SMT. USHA GUPTA AND ORS.
|
February 17, 2017 |
|
SMT. NIRMAL KAPUR Vs. MAHINDER KUMAR BATHLA
|
May 1, 2017 |
|
SMT. RADHIKA KAPUR Vs. STATE AND OTHERS
|
February 17, 2017 |
|
SMT. RAJ RANI SHARMA Vs. SH. SUMER SEGAL
|
July 19, 2017 |
|
SMT. RANI KAPOOR Vs. M/S. SILVERMOUNT
|
July 7, 2017 |
|
SMT. SAROJ DEVI Vs. GOVT. OF NCT OF DELHI & ANR.
|
February 17, 2017 |
|
SMT. SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY AND OTHERS Vs. S.E. INVESTMENTS LTD.
|
May 29, 2017 |
|
SMT. SHALINI DHINGRA Vs. STATE AND R. VIJAYNANDAN REDDY
|
September 21, 2017 |
|
SMT. TABASSUM ARA Vs. MOHD. KAMIL & ORS
|
January 9, 2017 |
|
SMT. TARA DEVI Vs. LAXMI NARAIN
|
March 9, 2017 |
|
SMT. URMILA Vs. UNION OF INDIA
|
May 1, 2017 |
|
SOCIAL JURIST A LAWYERS GROUP Vs. DHARMENDER SHARMA & ORS
|
December 11, 2017 |
|
SOCIETE DES PRODUITS NESTLE S A & ANR Vs. KAIRA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD & ANR
|
December 5, 2017 |
|
SOFYAN Vs. STATE
|
March 30, 2017 |
|
SOHAN LAL Vs. STATE NCT OF DELHI
|
July 4, 2017 |
|
SOHAN LAL Vs. MOHAN LAL KHATTAR
|
May 23, 2017 |
|
SOHAN LAL Vs. STATE N.C.T. OF DELHI
|
May 25, 2017 |
|
SOHAN LAL & OTHERS Vs. GOVT. OF N.C.T. OF DELHI & ANR.
|
November 23, 2017 |
|
SOLVOCHEM Vs. COMMISSIONER OF TRADE & TAXES, DELHI AND ANR.
|
October 26, 2017 |
|
SOM DATT BUILDERS Vs. NATIONAL HIGHWAYS AUTHHORITY OF INDIA
|
March 29, 2017 |
|
SOM NATH BHATT Vs. M/S KHANIJAU INDUSTRIES (ENGG.) PVT. LTD. & ORS.
|
July 6, 2017 |
|
SOM PRAKASH SHARMA Vs. ROHIT YADAV & ANR
|
November 15, 2017 |
|
SOMERVILLE SCHOOL Vs. DELHI DEVELOPMENT AUTHORITY & ORS
|
January 20, 2017 |
|
SOMI CONVEYOR BELTINGS LTD. Vs. UNION OF INDIA
|
April 11, 2017 |
|
SOMNATH BOBAL Vs. STATE
|
May 5, 2017 |
|
SOMVATI Vs. UNION OF INDIA
|
August 9, 2017 |
|
SONALI BADHE, A L A DIRECTORATE OF ENFORCEMENT, AHMEDABAD Vs. ASHISH CHANDRA SINGH DLA, NEW DELHI & ANR
|
December 15, 2017 |
|
SONAR PAPER PRODUCT PVT. LTD. Vs. LAND ACQUISITION COLLECTOR/A.D.M. (SOUTH DISTT.) & ORS.
|
November 7, 2017 |
|
SONI @ MEHTAB Vs. THE STATE GNCT OF DELHI
|
March 22, 2017 |
|
SONIA SYAL Vs. STANDARD CHARTERED BANK & ANR.
|
August 21, 2017 |
|
SONICA JAGGI Vs. LT. GOVERNOR
|
January 27, 2017 |
|
SONU Vs. STATE
|
July 24, 2017 |
|
SONU CHOUHAN Vs. STATE NCT OF DELHI
|
May 25, 2017 |
|
SONU SHARMA Vs. STATE (NCT OF DELHI)
|
May 1, 2017 |
|
SONY INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2017 |
|
SONY PICTURES NETWORKS INDIA PRIVATE LIMITED & ANR. Vs. HOME CABLE NETWORK PVT. LTD. & ORS.
|
March 30, 2017 |
|
SOURABH SHARMA Vs. STATE
|
September 18, 2017 |
|
SOURAV KUMAR Vs. STATE
|
December 4, 2017 |
|
SOUTH ASIA HUMAN RIGHTS DOCUMENTATION TRUST & OTHERS Vs. SUHAS CHAKMA & OTHERS
|
December 15, 2017 |
|
SOUTH ASIAN HUMAN RIGHTS DOCUMENTATION CENTRE Vs. STATE
|
January 17, 2017 |
|
SOUTH DELHI MUNICIPAL CORPORATION Vs. M/S PRITHVI ASSOCIATES
|
November 28, 2017 |
|
SPA SE Vs. NEWYORKSYS INFO SOLUTIONS PRIVATE LIMITED
|
September 26, 2017 |
|
SPICEJET LTD Vs. ARUN KUMAR
|
November 10, 2017 |
|
SPICEJET LTD. Vs. UNION OF INDIA
|
February 3, 2017 |
|
SPML INFRA LIMITED Vs. NTPC LIMITED
|
January 12, 2017 |
|
SPORTS INFRATECH PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME
|
January 3, 2017 |
|
SPRINGDALES SCHOOL Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
|
February 8, 2017 |
|
SREE RAM TILKUT BHANDAR Vs. MR. AJAY KUMAR KESHRI
|
July 31, 2017 |
|
SRI KOMAL SAHU SMARAK SHIKSHAN EVAM PRASHIKSHAN SANSTHAN CHAUDHARY RAGHUNATH SINGH MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
|
January 3, 2017 |
|
SRICO PROJECTS PVT. LTD. Vs. INDIAN OIL FOUNDATION
|
January 9, 2017 |
|
SRIKANT JAIN Vs. STATE
|
May 19, 2017 |
|
SRIPAL Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ANR.
|
March 10, 2017 |
|
SRISHTI Vs. GOVT OF NCT OF DELHI AND OTHERS
|
May 23, 2017 |
|
SRM INFRACON PVT LTD & ANR. Vs. AN ELEGANT HOSPITALITY & ANR.
|
January 19, 2017 |
|
ST MARKS SR SEC PUBLIC SCHOOL AND ANR Vs. DIRECTOR OF EDUCATION AND ORS
|
March 20, 2017 |
|
ST. THOMAS SCHOOL Vs. MANISH KAUSHIK AND ANR.
|
April 13, 2017 |
|
ST. THOMAS SCHOOL V MANISH KAUSHIK Vs. STATE
|
April 13, 2017 |
|
STANDARD CHARTERED BANK Vs. STATE BANK OF INDIA
|
August 29, 2017 |
|
STANDARD GLASS INTERNATIONAL Vs. MACDONALD MOHAN DISTILLERS LTD
|
October 23, 2017 |
|
STAR PRESS Vs. MEENA DEVI
|
April 12, 2017 |
|
STATE Vs. VARUN VERMA
|
October 9, 2017 |
|
STATE Vs. TARUN @ MADDY
|
September 8, 2017 |
|
STATE Vs. ASHOK KUMAR AND ANOTHER
|
February 14, 2017 |
|
STATE Vs. AZAM @ RIHAN
|
February 6, 2017 |
|
STATE Vs. MAHESH CHAND & ANR.
|
September 18, 2017 |
|
STATE Vs. KAMRUDDIN ALAM
|
March 31, 2017 |
|
STATE Vs. MANJU VASHISHT
|
April 27, 2017 |
|
STATE Vs. WASIM AND ANR.
|
April 24, 2017 |
|
STATE Vs. PINTOO
|
May 9, 2017 |
|
STATE Vs. DHANANJAY @BAROOD @ PATHAN
|
November 24, 2017 |
|
STATE Vs. BRIJ MOHAN @ BIRJU AND OTHERS
|
August 9, 2017 |
|
STATE Vs. ANIL GROVER & ORS
|
January 6, 2017 |
|
STATE Vs. DR. GAJRAJ SINGH
|
January 16, 2017 |
|
STATE Vs. LUCKY
|
May 17, 2017 |
|
STATE Vs. MAHENDER SAHNI
|
May 29, 2017 |
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STATE Vs. SUNIL
|
May 2, 2017 |
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STATE Vs. AMIT GUPTA
|
May 3, 2017 |
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STATE Vs. ABHINANDAN KUMAR
|
May 15, 2017 |
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STATE Vs. RAHUL
|
March 1, 2017 |
|
STATE Vs. RAHUL SHARMA @ SHAMSHER SINGH
|
March 22, 2017 |
|
STATE Vs. B.RAJ SHARMA & ORS.
|
February 20, 2017 |
|
STATE Vs. AJAY KUMAR SHARMA
|
August 21, 2017 |
|
STATE Vs. DAYA NAND SHARMA
|
May 1, 2017 |
|
STATE Vs. ANJUM KHANNA
|
September 12, 2017 |
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STATE Vs. ANAND KUMAR JHA
|
September 6, 2017 |
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STATE (GNCT OF DELHI) Vs. PRADEEP @ JAAT
|
February 3, 2017 |
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STATE (GNCT OF DELHI) Vs. DEVENDER SINGH
|
May 25, 2017 |
|
STATE (GNCT OF DELHI) Vs. MOHD. IRFAN
|
July 13, 2017 |
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STATE (GNCT OF DELHI) Vs. ALEEM
|
July 18, 2017 |
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STATE (GOVT OF NCT OF DELHI) Vs. RAMTEJ
|
October 17, 2017 |
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STATE (GOVT OF NCT OF DELHI) Vs. JITENDER KUMAR
|
July 6, 2017 |
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STATE (GOVT OF NCT OF DELHI) Vs. AKHIL AHUJA
|
November 14, 2017 |
|
STATE (GOVT. OF DELHI) Vs. ISHWAR CHAND HARIT
|
September 9, 2017 |
|
STATE (GOVT. OF DELHI) Vs. ISHWAR CHAND HARIT
|
January 9, 2017 |
|
STATE (GOVT. OF N.C.T OF DELHI) Vs. KISHAN
|
September 26, 2017 |
|
STATE (GOVT. OF NCT OF DELHI) Vs. VARUN KUMAR
|
March 14, 2017 |
|
STATE (GOVT. OF NCT OF DELHI) Vs. MOHD RIHAN
|
May 15, 2017 |
|
STATE (GOVT. OF NCT OF DELHI) Vs. NITIN KUMAR
|
May 22, 2017 |
|
STATE (GOVT. OF NCT OF DELHI) Vs. BRIJESH @ RAHUL
|
January 20, 2017 |
|
STATE (GOVT. OF NCT OF DELHI) Vs. CHARAN SINGH AND ORS.
|
April 19, 2017 |
|
STATE (GOVT. OF NCT OF DELHI) Vs. SHAMMI GUPTA
|
March 9, 2017 |
|
STATE (GOVT. OF NCT OF DELHI) Vs. GIRISH KASHYAP AND ORS.
|
April 17, 2017 |
|
STATE (NCT OF DELHI) Vs. SHAKEEL
|
October 10, 2017 |
|
STATE (NCT OF DELHI) Vs. PRAKASH CHANDRA PANDEY
|
September 5, 2017 |
|
STATE (NCT OF DELHI) Vs. MUNNA @ RIKAS
|
October 13, 2017 |
|
STATE (NCT OF DELHI) Vs. DHEERAJ
|
October 11, 2017 |
|
STATE (NCT OF DELHI) Vs. RAMAN KUMAR
|
March 17, 2017 |
|
STATE (NCT OF DELHI) Vs. NEERAJ @ GUDDU
|
April 25, 2017 |
|
STATE BANK OF INDIA Vs. MOHD SAHJAHAN
|
May 9, 2017 |
|
STATE GNCT OF DELHI Vs. GUDDU
|
May 8, 2017 |
|
STATE GOVT OF NCT OF DELHI Vs. SATISH KUMAR
|
November 7, 2017 |
|
STATE GOVT OF NCT OF DELHI Vs. RAMESHWAR MANNA
|
November 3, 2017 |
|
STATE GOVT OF NCT OF DELHI Vs. HARI KISHAN @ BUNTY & ORS
|
December 7, 2017 |
|
STATE GOVT. OF NCT OF DELHI Vs. RAM GOPAL
|
November 1, 2017 |
|
STATE NCT OF DELHI Vs. BALRAM
|
May 5, 2017 |
|
STATE NCT OF DELHI Vs. ELIAZER KINDO
|
May 24, 2017 |
|
STATE NCT OF DELHI Vs. HARI NANDAN PRASAD
|
May 4, 2017 |
|
STATE OF GUJARAT Vs. ASHVIKA CONSTRUCTION PVT. LTD. & ANR.
|
March 29, 2017 |
|
STATE OF NCT OF DELHI Vs. ROHTASH
|
April 12, 2017 |
|
STATE OF NCT OF DELHI Vs. MAHESH AND ANR.
|
April 12, 2017 |
|
STATE OF NCT OF DELHI Vs. BHANWAR SINGH
|
October 12, 2017 |
|
STATE OF NCT OF DELHI Vs. MONU
|
September 12, 2017 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
|
August 24, 2017 |
|
STEVEN SEHGAL Vs. STATE OF NCT OF DELHI
|
March 3, 2017 |
|
STRACON INDIA LTD. & ANR. Vs. PRASAR BHARTI
|
May 31, 2017 |
|
STRATEGIC CREDIT CAPITAL PVT. LTD. Vs. RATNAKAR BANK LTD.
|
May 29, 2017 |
|
SUBHAJIT BANERJEE Vs. STATE GOVT OF NCT OF DELHI
|
February 15, 2017 |
|
SUBHASH CHAND Vs. STATE OF NCT OF DELHI
|
September 13, 2017 |
|
SUBHASH CHAND AND ANR. Vs. THE STATE AND ORS.
|
October 10, 2017 |
|
SUBHASH KUMAR Vs. STATE NCT OF DELHI
|
December 11, 2017 |
|
SUBHASIS KUNDU AND ORS. Vs. UOI AND ANR.
|
March 6, 2017 |
|
SUBODH KUMAR Vs. UNION OF INDIA AND ANR
|
December 20, 2017 |
|
SUBODH KUMAR AND OTHERS Vs. COMMISSIONER OF POLICE AND OTHERS
|
April 20, 2017 |
|
SUBODH KUMAR YADUVANSHI Vs. GUDDO DEVI
|
September 25, 2017 |
|
SUBODH VIR RAHEJA & ANR Vs. BDCS MEDIA VISION PVT LTD
|
December 21, 2017 |
|
SUBRAMANIAN SWAMY & ANR. Vs. DELHI POLICE & ORS.
|
October 26, 2017 |
|
SUBRATI Vs. MOHD NAIM
|
December 15, 2017 |
|
SUBRATI @ IMRAN Vs. STATE
|
December 12, 2017 |
|
SUCHETA Vs. UNION OF INDIA
|
March 15, 2017 |
|
SUDAMA DEVI AND ANR. Vs. UNION OF INDIA
|
May 29, 2017 |
|
SUDERSHAN Vs. STATE
|
February 20, 2017 |
|
SUDESH KUMARI Vs. RAMESH KUMAR
|
September 1, 2017 |
|
SUDESH@VINOD Vs. STATE
|
April 26, 2017 |
|
SUDHANSHU GIRI Vs. THE VICE CHANCELLOR DELHI UNIVERSITY DELHI AND OTHERS
|
March 14, 2017 |
|
SUDHIR GOPI Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
May 16, 2017 |
|
SUDHIR KUMAR Vs. GOVERNMENT OF NCT OF DELHI AND ANR.
|
April 19, 2017 |
|
SUDHIR KUMAR TYAGI AND OTHERS Vs. SUPREME COURT OF INDIA AND ANOTHER
|
October 25, 2017 |
|
SUDHIR VIG Vs. RAKESH KUMAR GUPTA
|
August 17, 2017 |
|
SUDHIR YADAV Vs. SURJEET YADAV
|
May 24, 2017 |
|
SUDISH KUMAR & ORS Vs. STATE & ANR
|
January 9, 2017 |
|
SUGAN SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 10, 2017 |
|
SUJAN MOHINDER CHARITABLE TRUST AND ANOTHER Vs. MOHINDER KAUR AND OTHERS
|
November 20, 2017 |
|
SUJATA SINGH AND OTHERS Vs. GAUTAM YADAV AND OTHERS
|
July 11, 2017 |
|
SUKANTA ROY CHAUDHARY Vs. AGRICULTURE INSURANCE CO OF INDIA LTD AND ORS
|
December 8, 2017 |
|
SUKH RAM Vs. DIRECTORATE OF ENFORCEMENT & ANR.
|
March 22, 2017 |
|
SUKHBIR KATARIA Vs. STATE DELHI ADMINISTRATION
|
December 8, 2017 |
|
SUKHJINDER SINGH SAINI Vs. HARVINDER KAUR
|
November 10, 2017 |
|
SULAIMAN AHMADI Vs. STATE
|
September 21, 2017 |
|
SULEKH AGGARWAL Vs. SHIV ASTHA CONSTRUCTION COMPANY LTD.
|
January 16, 2017 |
|
SULTAN SINGH AND ORS Vs. UNION OF INDIA AND ORS
|
August 8, 2017 |
|
SUMAN KUMARI Vs. M/S. BHAGINI NIVEDITA COLLEGE
|
July 28, 2017 |
|
SUMAN SHARMA Vs. HARI RAM SHARMA
|
May 19, 2017 |
|
SUMAN TIWARI Vs. SATISH KUMAR BANSAL
|
July 14, 2017 |
|
SUMAN YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
|
March 3, 2017 |
|
SUMER SINGH AND ANOTHER Vs. OM PRAKASH GUPTA AND OTHERS
|
January 17, 2017 |
|
SUMITA WADHWA Vs. INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES
|
January 11, 2017 |
|
SUMITTRA RAY Vs. NCT OF DELHI
|
May 18, 2017 |
|
SUN PHARMA LABORATORIES LTD. Vs. MYLAN LABORATORIES LTD. & ANR.
|
February 7, 2017 |
|
SUNAIR HOTEL LTD. Vs. VLS FINANCE LTD.
|
April 12, 2017 |
|
SUNAIR HOTELS LIMITED Vs. UNION OF INDIA
|
April 26, 2017 |
|
SUNBEAM AUTO PRIVATE LIMITED Vs. PR COMMISSIONER OF INCOME TAX
|
December 7, 2017 |
|
SUNCITY SHEETS PVT. LTD. Vs. UNION OF INDIA
|
March 8, 2017 |
|
SUNHILL PUBLIC SCHOOL Vs. GOVT. OF NCT OF DELHI
|
January 6, 2017 |
|
SUNIL Vs. STATE
|
October 13, 2017 |
|
SUNIL ALAGH Vs. SHIVRAJ PURI & ANR
|
December 14, 2017 |
|
SUNIL ALAGH Vs. SHIVRAJ PURI
|
May 16, 2017 |
|
SUNIL GANDHI Vs. A.N. BUILDWELL PRIVATE LIMITED
|
March 15, 2017 |
|
SUNIL GOEL Vs. RAJESH GUPTA
|
November 16, 2017 |
|
SUNIL GULATI Vs. DELHI DEVELOPMENT AUTHORITY
|
January 3, 2017 |
|
SUNIL JAIN Vs. ZAMIRUDDIN
|
May 18, 2017 |
|
SUNIL KHAN @ GUDDU @ NIYAJ Vs. STATE
|
December 20, 2017 |
|
SUNIL KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI ) AND ANR.
|
October 12, 2017 |
|
SUNIL KUMAR Vs. MANJU
|
August 22, 2017 |
|
SUNIL KUMAR Vs. M/S STOCK GURU INDIA LTD
|
November 13, 2017 |
|
SUNIL KUMAR Vs. STATE
|
October 31, 2017 |
|
SUNIL KUMAR Vs. STATE
|
June 12, 2017 |
|
SUNIL KUMAR Vs. STATE
|
February 13, 2017 |
|
SUNIL KUMAR Vs. STATE
|
March 9, 2017 |
|
SUNIL KUMAR Vs. STATE
|
January 30, 2017 |
|
SUNIL KUMAR @ ANIL KUMAR Vs. STATE & ORS.
|
February 1, 2017 |
|
SUNIL KUMAR AND ORS Vs. UNION OF INDIA AND ORS
|
December 13, 2017 |
|
SUNIL KUMAR CHHILAR Vs. NAVYUG SCHOOL EDUCATION SOCIETY AND ORS
|
December 4, 2017 |
|
SUNIL KUMAR GOYAL Vs. HARBANS SINGH
|
July 18, 2017 |
|
SUNIL KUMAR SINGH & ORS. Vs. UNION OF INDIA & ANR.
|
February 20, 2017 |
|
SUNIL MITTAL & ANR. Vs. DARZI ON CALL
|
April 19, 2017 |
|
SUNIL SACHDEVA Vs. UNION OF INDIA
|
January 3, 2017 |
|
SUNITA Vs. SANJAY KUMAR
|
April 12, 2017 |
|
SUNITA Vs. AMAR SINGH
|
January 25, 2017 |
|
SUNITA & ORS. Vs. DEEPAK & ANR.
|
October 13, 2017 |
|
SUNITA CHHAKARA Vs. DIRECTOR NSIT & ANR.
|
February 14, 2017 |
|
SUNITA GOEL Vs. COMMISSIONER OF CUSTOMS (IMPORT), ICDS, NEW DELHI
|
October 11, 2017 |
|
SUNITA KHATOLIA Vs. DELHI SC/ST/OBC/MINORITIES & HANDICAPPED FINANCIAL & DEVELOPMENT CORPORATION LTD. & ORS.
|
March 28, 2017 |
|
SUNITA RAJPUT Vs. SUSHEELA DEVI SAINI AND OTHERS
|
October 13, 2017 |
|
SUNLIGHT PROJECTS P.LTD. Vs. D.D.A. & ORS
|
January 6, 2017 |
|
SUNNY Vs. LIEUTENANT GOVERNOR OF DELHI
|
August 4, 2017 |
|
SUNNY KAKKAR Vs. DRI
|
March 15, 2017 |
|
SUNNY PAUL & ANR. Vs. STATE NCT OF DELHI & ORS.
|
March 15, 2017 |
|
SUNNY VERMA @ SHALU Vs. STATE & ORS.
|
September 22, 2017 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. M/S NEO NEWS NETWORK
|
May 16, 2017 |
|
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. SCN SUJLA CHANNEL
|
March 7, 2017 |
|
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. BEETA CABLE NETWORK, (DELHI)
|
December 19, 2017 |
|
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. HRCN CABLE NETWORK
|
October 9, 2017 |
|
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. FRIENDS CABLE NETWORK
|
December 19, 2017 |
|
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. RAJASTHAN INFOTECH MEDIA PVT LTD
|
December 6, 2017 |
|
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. RCN DIGITAL (RAJ CABLE NETWORK)
|
December 8, 2017 |
|
SUPER CASSETTES INDUSTRIES PVT. LTD. Vs. RAIGANJ CABLE TV PVT. LTD.
|
May 22, 2017 |
|
SUPREME HOUSING AND HOSPITALITY PVT. LTD. Vs. SRS PRIVATE INVESTMENTS PAWAI LTD.
|
March 10, 2017 |
|
SURAJ Vs. STATE
|
October 13, 2017 |
|
SURAJ KUMAR @ SURAJ Vs. THE STATE (NCT OF DELHI)
|
January 6, 2017 |
|
SURAJ MUNNI & ANR. Vs. SACHIN BHATIA & ANR.
|
October 26, 2017 |
|
SURAJ SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 22, 2017 |
|
SURENDER @ CHHINDA Vs. GOVERNMENT OF NCT OF DELHI
|
September 14, 2017 |
|
SURENDER ARORA Vs. STATE
|
September 20, 2017 |
|
SURENDER BABBAR Vs. DELHI TRANSCO LTD.
|
August 17, 2017 |
|
SURENDER GOYAL Vs. VIKRAM MALHOTRA
|
July 12, 2017 |
|
SURENDER KUMAR Vs. THE MANAGEMENT, MANN PUBLIC SHOOL & ANR.
|
February 8, 2017 |
|
SURENDER KUMAR GUPTA Vs. JAGDISH RAWAT & ANR
|
November 30, 2017 |
|
SURENDER KUMAR JAIN Vs. SARDAR MOHD. KHAN & ORS.
|
July 4, 2017 |
|
SURENDER RANA Vs. STATE AND ORS.
|
August 21, 2017 |
|
SURENDER SINGH Vs. THE REPUBLIC OF INDONESIA
|
September 27, 2017 |
|
SURENDER SINGH Vs. STATE GOVT. OF NCT OF DELHI
|
March 6, 2017 |
|
SURENDERA KUMAR JAIN Vs. ENFORCEMENT DIRECTORATE DELHI
|
September 20, 2017 |
|
SURESH CHANCHAL Vs. OM PRAKASH PAROCHA & ORS.
|
May 12, 2017 |
|
SURESH CHAND JAIN Vs. RAKESH SINGH
|
March 7, 2017 |
|
SURESH CHANDER Vs. SABIR ALI & ANR
|
December 7, 2017 |
|
SURESH GUPTA Vs. HARI KISHAN MADAN & ANR
|
December 13, 2017 |
|
SURESH GUPTA Vs. ALOK KUMAR VERMA AND ORS
|
January 9, 2017 |
|
SURESH KUMAR Vs. BANWARI LAL
|
February 1, 2017 |
|
SURESH KUMAR Vs. CENTRAL SECRETARIAT CLUB
|
November 30, 2017 |
|
SURESH KUMAR & ORS Vs. UNION OF INDIA & ORS
|
December 12, 2017 |
|
SURESH KUMAR GUPTA Vs. VIJAY KUMAR & ORS
|
November 29, 2017 |
|
SURESH KUMAR VERMA Vs. JAMIA MILLIA ISLAMIA UNIVERSITY & ANR
|
May 9, 2017 |
|
SURESH PAL Vs. THE MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI
|
April 24, 2017 |
|
SURESH WATI Vs. RAMESH WALIA & ORS
|
November 14, 2017 |
|
SURINDER @ BHOLA Vs. STATE (NCT OF DELHI)
|
December 6, 2017 |
|
SURINDER KHANNA Vs. MADAN LAL AND ANR
|
August 4, 2017 |
|
SURINDER KRISHAN BAKSHI Vs. S.K. MEDICOS P. LTD. & ANR.
|
May 17, 2017 |
|
SURINDER PAL Vs. NIC AND ORS.
|
July 25, 2017 |
|
SURINDER SINGH ARORA Vs. RAJEEV DHINGRA AND OTHERS
|
January 18, 2017 |
|
SURJEET KAUR Vs. VIMLA ARORA
|
November 7, 2017 |
|
SURJEET SHYAMAL Vs. UNION OF INDIA
|
May 11, 2017 |
|
SURJEET SINGH Vs. STATE (NCT OF DELHI)
|
April 17, 2017 |
|
SURYA SOLANKI Vs. UNION OF INDIA AND ORS.
|
August 10, 2017 |
|
SUSHANT KUMAR DASS Vs. STATE
|
December 7, 2017 |
|
SUSHEEL KUMAR KHANNA AND ANR Vs. GSBA TRUST AND ORS
|
December 13, 2017 |
|
SUSHIL ARORA Vs. STATE (GOVT OF NCT OF DELHI)
|
December 5, 2017 |
|
SUSHIL ICE FACTORY AND COLD STORAGE PVT. LTD. Vs. GOVT OF NCT OF DELHI
|
April 21, 2017 |
|
SUSHIL KUMAR Vs. PRAVESH & ORS.
|
August 9, 2017 |
|
SUSHIL KUMAR Vs. D.D.A. AND ANR.
|
April 10, 2017 |
|
SUSHIL KUMAR @ GUDDU Vs. STATE
|
June 28, 2017 |
|
SUSHIL KUMAR KHANNA Vs. BSES YAMUNA POWER LTD.
|
August 31, 2017 |
|
SUSHIL KUMAR SHARMA Vs. STATE OF DELHI
|
March 8, 2017 |
|
SUSHMA JAIN AND ORS Vs. CANARA BANK
|
July 28, 2017 |
|
SUSHMA SINGH Vs. UNION OF INDIA & ORS.
|
October 26, 2017 |
|
SWADEEP KUMAR Vs. ALLAHABAD BANK
|
May 24, 2017 |
|
SWADESHI CONSTRUCTION CO. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
September 22, 2017 |
|
SWAPAN ROY CHOWDHURY Vs. UNION OF INDIA & ANR.
|
May 31, 2017 |
|
SWARAJ INDIA Vs. STATE ELECTION COMMISSION AND ANR.
|
March 29, 2017 |
|
SWARAJ INDIA Vs. STATE ELECTION COMMISSION
|
April 3, 2017 |
|
SWAROVSKI INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 30, 2017 |
|
SWATI AGGARWAL Vs. THE STATE AND ORS.
|
January 24, 2017 |
|
SWATI SHAMA Vs. HIMACHAL PRADESH ROAD TRANSPORT CORP
|
August 1, 2017 |
|
SYLYS ENTERPRISES PVT LTD Vs. INDIA FLYSAFE AVIATION LTD
|
December 22, 2017 |
|
SYNDICATE BANK Vs. M/S. S.S.P. TRADEX PVT. LTD.
|
February 15, 2017 |
|
SYNERGY MEASUREMENT TECHNOLOGIES (P) LTD & ANR Vs. SRB INSTRUMENTS PRIVATE LIMITED & ANR
|
December 4, 2017 |
|
SYSTRA SA PROJECT OFFICE Vs. DISPUTE RESOLUTION PANEL
|
August 18, 2017 |
|
T. MANIKADAN Vs. THE STATE (GOVT OF NCT OF DELHI)
|
January 10, 2017 |
|
T. VENKAT RAM REDDY Vs. BLUE CHIP CAPITAL SERVICES PVT. LTD. AND ANR.
|
April 17, 2017 |
|
T.T. LTD. Vs. UNION OF INDIA
|
January 31, 2017 |
|
TAHIR AHMED Vs. STATE
|
July 4, 2017 |
|
TAHIR STAR Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
October 31, 2017 |
|
TAKAMOL INDUSTRIES PVT LTD Vs. KUNDAN RICE MILLS LTD
|
January 3, 2017 |
|
TAMDING DORJEE Vs. GOVT OF INDIA MINISTRY OF EXTERNAL AFFAIRS
|
November 7, 2017 |
|
TAPAS KUMAR DATTA Vs. APPELLATE AUTHORITY AND CHAIRMAN, STEEL AUTHORITY OF INDIA AND ORS
|
December 14, 2017 |
|
TARA CHAND Vs. STATE OF DELHI
|
January 30, 2017 |
|
TARANDEEP SINGH MARWAH Vs. STATE & ANR
|
July 6, 2017 |
|
TARAWATI Vs. BANK OF INDIA
|
April 24, 2017 |
|
TARIQ ALI KHAN Vs. GOVT. OF NCT OF DELHI & OTHERS
|
February 16, 2017 |
|
TARNEET SINGH CHAWLA Vs. SEVA SINGH
|
August 1, 2017 |
|
TARUN JAIN Vs. MANOJ JAIN AND ANR.
|
May 9, 2017 |
|
TARUN KAPOOR & ORS Vs. SURYA VINDER OBHRAI & ORS
|
December 12, 2017 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. JEEWAN KRISHAN BHATI AND OTHERS
|
July 18, 2017 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SHASHI GULATI & ORS.
|
January 17, 2017 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. NEETA KUMARI AND OTHERS
|
May 16, 2017 |
|
TATA SONS LIMITED Vs. MR RAJBIR JINDAL @ ORS
|
September 4, 2017 |
|
TATA SONS LIMITED Vs. SUNIL KUMAR JANGRA AND OTHERS
|
October 9, 2017 |
|
TATA SONS LIMITED & ORS Vs. JOHN DOE(S) & ORS.
|
April 27, 2017 |
|
TATA SONS LIMITED & ORS. Vs. M/S MAYURI BEVERAGES
|
November 9, 2017 |
|
TAURANT PROJECTS LTD Vs. BAKSHI DRILLER
|
October 24, 2017 |
|
TDI INTERNATIONAL INDIA LTD. Vs. AIRPORT AUTHORITY OF INDIA
|
February 15, 2017 |
|
TEEKAYS INTERIORS PVT LTD. Vs. FIITJEE FOUNDATION FOR EDUCATION RESEARCH & TRAINING
|
August 29, 2017 |
|
TEHSEEN HAIDER JAFRI Vs. STATE NCT OF DELHI AND ANR
|
August 21, 2017 |
|
TEJ SINGH @ GOLDY Vs. STATE
|
February 27, 2017 |
|
TEJINDER GULATI Vs. RANJEETA KAUR GULATI
|
May 25, 2017 |
|
TEJINDER KAUR Vs. UNION OF INDIA & ORS.
|
December 12, 2017 |
|
TEJPAL Vs. GOVT OF NCT OF DELHI AND ORS
|
November 8, 2017 |
|
TEK CHAND Vs. UNION OF INDIA
|
April 3, 2017 |
|
TELECOM WATCHDOG Vs. UNION OF INDIA & ANR
|
December 15, 2017 |
|
TELEFONAKTIEBOLAGET LM ERICSSON(PUBL) Vs. MERCURY ELECTRONICS & ANR
|
February 10, 2017 |
|
TENZIN PASSANG Vs. UNION OF INDIA
|
April 13, 2017 |
|
TEYMA INDIA PRIVATE LIMITED Vs. JITF WATER INFRASTRUCTURE PRIVATE LIMITED AND ANOTHER
|
January 4, 2017 |
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THDC HYDRO DEVELOPMENT CORPORATION LIMITED Vs. BHAGIRATHI BUILDERS ENGINEERS AND CONTRACTORS
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March 21, 2017 |
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THE BRITISH BROADCASTING CORPORATION (BBC) Vs. MR KULDIP SINGH KALRA
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July 28, 2017 |
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THE CHAIRMAN, RYAN INTERNATIONAL SCHOOL AND OTHERS Vs. DINESH SINGH RAWAT AND ANOTHER
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May 16, 2017 |
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THE COMMISSIONER OF CUSTOMS (EXPORT) Vs. M/S. SIPCA INDIA LTD. AND ORS.
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October 23, 2017 |
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THE COMMISSIONER OF INCOME TAX Vs. PATANJALI YOGPEETH (NYAS)
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October 23, 2017 |
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THE COMMISSIONER OF INCOME TAX Vs. CLASSIC MOTORS LTD.
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April 27, 2017 |
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THE COMMISSIONER OF INCOME TAX Vs. MITUSUBISHI CORPORATION INDIA P. LTD.
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November 17, 2017 |
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THE COMMISSIONER OF INCOME TAX DELHI-IV Vs. ESCOTRAC FINANCE AND INVESTMENTS LTD.
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July 19, 2017 |
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THE COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION Vs. ZTE CORPORATION
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January 24, 2017 |
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THE CPIO, DEPARTMENT OF PERSONNEL AND TRAINING Vs. CENTRAL INFORMATION COMMISSION AND ANR.
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August 25, 2017 |
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THE INDIAN PERFORMING RIGHT SOCIETY LTD. Vs. ANIL MEHRA
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May 18, 2017 |
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THE JAMMU & KASHMIR BANK LTD. Vs. M/S MAYUR EXPORTS AND ANOTHER
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January 17, 2017 |
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January 11, 2017 |
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THE NATIONAL FEDERATION OF URBAN CO-OPERATIVE BANKS AND CREDIT SOCIETIES LTD. Vs. THE COSMOS CO-OPERATIVE BANK LTD
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January 3, 2017 |
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THE NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S. JIVANLAL JOITARAM PATEL
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January 17, 2017 |
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THE NATIONAL INSURANCE CO LTD Vs. SUMITRA DEVI AND ORS
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May 18, 2017 |
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THE NATIONAL INSURANCE CO. LTD. Vs. NIRMALA DEVI & ANR.
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October 25, 2017 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. NAYYR
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May 5, 2017 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. RINKU DEVI
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May 29, 2017 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. M/S. DEWAN RECLAIM RUBBER
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August 1, 2017 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. SURAJ PRAKASH AND OTHERS
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July 19, 2017 |
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THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. RAKESH KUMAR JINDAL AND ORS.
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February 7, 2017 |
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THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SUMAN SHARMA AND OTHERS
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July 24, 2017 |
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THE ORIENTAL INSURANCE CO. LTD. Vs. KAMLESH KUMARI AND OTHERS
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July 4, 2017 |
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THE ORIENTAL INSURANCE CO. LTD. Vs. RAKESH KUMAR AND ORS.
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July 12, 2017 |
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THE ORIENTAL INSURANCE CO. LTD. Vs. KIRTI AND ORS.
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July 17, 2017 |
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THE ORIENTAL INSURANCE COMPANY LIMITED Vs. PUSHPA MALHOTRA AND ORS.
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August 10, 2017 |
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THE SELF FINANCING EDUCATIONAL INSTITUTIONS ASSOCIATION (REGD.) Vs. GOVERNMENT OF NCT OF DELHI AND ANR
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August 31, 2017 |
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THE STATE GOVT. OF NCT OF DELHI Vs. JAVED
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April 20, 2017 |
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THE STATE OF NCT OF DELHI Vs. ROSHAN LAL @ ROSHAN & ORS.
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November 17, 2017 |
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THOUGHTWORKS INC Vs. SUPER SOFTWARE PVT LTD.
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January 12, 2017 |
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THYSSENKRUPP MATERIALS AG Vs. STEEL AUTHORITY OF INDIA
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April 20, 2017 |
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TIKKA BRIJENDER SINGH BEDI Vs. UNION OF INDIA
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March 9, 2017 |
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TILAK RATHORE AND ANR Vs. STATE
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January 20, 2017 |
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TIM RAJ SINGH Vs. INDER & ORS
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November 30, 2017 |
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TINNA RUBBER AND INFRASTRUCTURE LTD. Vs. UNION OF INDIA
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May 3, 2017 |
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TIRLOK CHAND BANSAL Vs. BHARAT BHUSHAN BANSAL
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March 23, 2017 |
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TIRUPATI ALKALIES PVT LTD Vs. VINOD TRIVEDI
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August 16, 2017 |
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TIRUPATI CYLINDERS PVT. LTD. AND ANR. Vs. INDIAN OIL CORPORATION LIMITED AND ANR.
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September 21, 2017 |
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TODAY MERCHANDISE PVT LTD & ANR Vs. WWW INDIATODAYSHOPPING CO IN & ANR
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October 26, 2017 |
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TOSIBA APPLIANCES CO. PVT. LTD. Vs. KABUSHIKI KAISHA TOSHIBA
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May 1, 2017 |
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August 24, 2017 |
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TRAVEL FOOD SERVICES PVT. LTD. Vs. AIRPORTS AUTHORITY OF INDIA
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August 16, 2017 |
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TRAVELLERS EXCHANGE CORPORATION LIMITED & ORS Vs. CELEBRITIES MANAGEMENT PRIVATE LIMITED
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December 7, 2017 |
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TRAXPO ENTERPRISES PRIVATE LIMITED Vs. PEC LIMITED
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April 10, 2017 |
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TRF LTD. Vs. ENERGO ENGINEERING PROJECTS LTD. & ANR.
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February 17, 2017 |
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TRIBHUVAN KR. KAUSHIK Vs. STATE
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November 13, 2017 |
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TRILOK CHAND Vs. STATE (NCT OF DELHI)
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August 28, 2017 |
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TRILOK NATH Vs. KHEM CHAND
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July 3, 2017 |
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TRIPAT KAUR Vs. UNION OF INDIA & ORS
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November 15, 2017 |
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TRIPTI GOSWAMI @ TRIPTI GOSWAMI GROVER AND ANR. Vs. CONSULATE GENERAL OF INDIA & ORS.
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May 30, 2017 |
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TRIUMPH MOTORS (A UNIT OF KHUSHI TRADERS PVT. LTD.) Vs. COMMISSIONER OF VALUE ADDED TAX
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May 2, 2017 |
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TRIVENI ENGINEERING & INDUSTRIES LIMITED Vs. NAHAR INDUSTRIAL ENTERPRISES LIMITED
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February 20, 2017 |
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TRUE ZONE BUILDWELL PVT LTD Vs. PR COMMISSIONER OF INCOME TAX, AGRA-2
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September 5, 2017 |
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TRYTON MEDICAL INC. Vs. UNION OF INDIA
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July 10, 2017 |
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TUHIN A. SINHA Vs. RAHUL GANDHI AND ORS.
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November 22, 2017 |
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TULSI DASS AHUJA Vs. CHATTAR SINGH
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October 9, 2017 |
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TULSI RAM Vs. STATE
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March 6, 2017 |
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TUNTUN KUMAR Vs. UNION OF INDIA
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December 18, 2017 |
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TUNTUN RAY Vs. NISHU PAL & ORS
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November 28, 2017 |
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TURNER INTERNATIONAL INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 17, 2017 |
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TURNING POINT INSTITUE PRIVATE LIMITED Vs. M/S TURNING POINT
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August 11, 2017 |
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TV18 HOME SHOPPING NETWORK LIMITED Vs. INDIAONTIME EXPRESS PVT LTD & ORS
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December 7, 2017 |
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December 13, 2017 |
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November 30, 2017 |
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U. P. STATE ROAD TRANSPORT CORPORATION Vs. KAMLA DEVI AND ORS.
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September 12, 2017 |
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November 8, 2017 |
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U.N. BHARDWAJ Vs. Y.N. BHARDWAJ & ORS
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January 2, 2017 |
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U.O.I. Vs. RAJESH KUMAR MEENA
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March 28, 2017 |
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U.P. CERAMICS AND POTTERIES LTD. Vs. REGISTRAR, EMPLOYEES PROVIDENT FUND TRIBUNAL
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November 8, 2017 |
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U.P. DISTILLERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
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October 23, 2017 |
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UDAI SINGH AND ORS Vs. UNION OF INDIA AND ORS
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August 8, 2017 |
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UDAI VEER Vs. STATE & ANR.
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March 23, 2017 |
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UDAY BAHADUR Vs. KRISHAN KUMAR & ANR
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November 27, 2017 |
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UDAY KHANNA Vs. PREETI KHANNA
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July 14, 2017 |
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February 16, 2017 |
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UE DEVELOPMENT INDIA PRIVATE LIMITED Vs. EMERALD INDUSTRIES
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October 16, 2017 |
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December 7, 2017 |
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November 1, 2017 |
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November 2, 2017 |
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November 7, 2017 |
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May 18, 2017 |
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November 17, 2017 |
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UMRA DEVI Vs. DELHI MUNICIPAL CORPORATION
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March 20, 2017 |
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UNICORN INSURANCE BROKERS PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.
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February 6, 2017 |
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UNIMEDITREK PVT LTD Vs. UNION OF INDIA & ANR
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December 1, 2017 |
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December 1, 2017 |
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November 13, 2017 |
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UNION OF INDIA Vs. HINDUSTAN OIL EXPLORATION COMPANY LIMITED
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December 20, 2017 |
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UNION OF INDIA Vs. AMIT PARASHAR
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August 4, 2017 |
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UNION OF INDIA Vs. POOJA SALES CORPORATION
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August 23, 2017 |
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UNION OF INDIA Vs. SH. RAM KISHORE MEENA
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January 11, 2017 |
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UNION OF INDIA Vs. M/S ASHOKA -DSC KATNI ...
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December 22, 2017 |
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March 1, 2017 |
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March 1, 2017 |
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May 23, 2017 |
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February 9, 2017 |
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May 29, 2017 |
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UNION OF INDIA Vs. GIRIRAJ PRASAD MEENA
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March 15, 2017 |
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UNION OF INDIA Vs. VODAFONE GROUP PLC UNITED KINGDOM
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August 22, 2017 |
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June 28, 2017 |
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UNION OF INDIA Vs. PADMINI POLYMERS LTD.
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May 15, 2017 |
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September 11, 2017 |
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May 2, 2017 |
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July 5, 2017 |
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July 7, 2017 |
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January 11, 2017 |
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January 10, 2017 |
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March 22, 2017 |
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April 10, 2017 |
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March 28, 2017 |
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August 23, 2017 |
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September 25, 2017 |
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April 17, 2017 |
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March 15, 2017 |
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November 22, 2017 |
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March 14, 2017 |
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May 1, 2017 |
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April 25, 2017 |
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UNION OF INDIA & ORS. Vs. SHIWA SHANKAR SINGH
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May 18, 2017 |
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July 14, 2017 |
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July 13, 2017 |
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December 20, 2017 |
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October 11, 2017 |
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September 26, 2017 |
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April 11, 2017 |
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October 10, 2017 |
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UNION OF INDIA AND ORS Vs. V.K. SHARMA AND ORS
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April 25, 2017 |
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December 13, 2017 |
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December 5, 2017 |
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May 23, 2017 |
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May 16, 2017 |
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September 1, 2017 |
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August 10, 2017 |
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February 3, 2017 |
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February 3, 2017 |
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January 30, 2017 |
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January 30, 2017 |
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December 8, 2017 |
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February 3, 2017 |
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July 24, 2017 |
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August 11, 2017 |
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July 24, 2017 |
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February 6, 2017 |
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November 27, 2017 |
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December 20, 2017 |
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UNITED INDIA INSURANCE CO LTD Vs. SHIVANI SHARMA & ORS
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December 22, 2017 |
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August 9, 2017 |
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October 31, 2017 |
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July 20, 2017 |
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July 10, 2017 |
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July 13, 2017 |
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May 25, 2017 |
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December 12, 2017 |
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December 11, 2017 |
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December 5, 2017 |
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December 4, 2017 |
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December 4, 2017 |
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December 1, 2017 |
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October 26, 2017 |
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November 27, 2017 |
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August 10, 2017 |
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September 5, 2017 |
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April 21, 2017 |
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July 18, 2017 |
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December 21, 2017 |
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August 1, 2017 |
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January 10, 2017 |
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November 16, 2017 |
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January 3, 2017 |
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July 24, 2017 |
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August 10, 2017 |
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December 15, 2017 |
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March 27, 2017 |
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August 4, 2017 |
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March 23, 2017 |
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January 30, 2017 |
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December 11, 2017 |
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December 12, 2017 |
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December 12, 2017 |
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May 17, 2017 |
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December 14, 2017 |
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September 22, 2017 |
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November 14, 2017 |
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August 1, 2017 |
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November 7, 2017 |
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November 20, 2017 |
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April 18, 2017 |
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September 12, 2017 |
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March 15, 2017 |
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January 10, 2017 |
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May 8, 2017 |
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August 31, 2017 |
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July 31, 2017 |
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February 2, 2017 |
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January 23, 2017 |
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March 6, 2017 |
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September 21, 2017 |
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March 31, 2017 |
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November 14, 2017 |
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December 13, 2017 |
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May 30, 2017 |
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October 17, 2017 |
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May 18, 2017 |
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December 18, 2017 |
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December 1, 2017 |
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December 18, 2017 |
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August 22, 2017 |
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February 10, 2017 |
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August 30, 2017 |
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January 4, 2017 |
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VEENU YADAV Vs. VARDHMAN BUILDTECH PVT LTD
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August 9, 2017 |
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VENU CHARITABLE SOCIETY Vs. DIRECTOR GENERAL OF INCOME TAX
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March 8, 2017 |
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VENU MADHAVA K Vs. THE STATE (NCT OF DELHI)
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December 1, 2017 |
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VERIZON COMMUNICATION INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER
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September 12, 2017 |
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VERIZON TRADEMARK SERVICES LLC & ORS. Vs. MR. PARTH SOLANKI & ANR.
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November 9, 2017 |
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VERMA HOMES PVT. LTD. Vs. STATE
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January 20, 2017 |
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VERSATILE COMMOTRADE PRIVATE LIMITED Vs. CHIRANJI LAL & ANR
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March 17, 2017 |
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VF WORLDWIDE HOLDINGS LTD. Vs. MINISTRY OF EXTERNAL AFFAIRS, GOVT. OF INDIA & ANR.
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March 23, 2017 |
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VICE CHANCELLOR Vs. DAL CHAND
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November 10, 2017 |
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VICKEY Vs. STATE (GNCT OF DELHI)
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March 22, 2017 |
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VIDUR IMPEX & TRADERS PVT LTD & ORS Vs. TOSH APARTMENT PVT LTD & ORS
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May 30, 2017 |
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VIDUR IMPEX AND TRADERS PVT. LTD. Vs. PRADEEP KUMAR KHANNA
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June 28, 2017 |
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VIFOR (INTERNATIONAL) LTD Vs. DHARMENDRA VORA & ANR
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November 7, 2017 |
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VIJAY @ BITTU Vs. STATE
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October 25, 2017 |
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VIJAY DIXIT Vs. STATE
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April 18, 2017 |
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VIJAY DIXIT Vs. STATE
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March 21, 2017 |
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VIJAY KUMAR Vs. NAFIS UL ARFIN
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July 6, 2017 |
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VIJAY KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
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July 3, 2017 |
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VIJAY KUMAR ARORA Vs. TILAK RAJ CHADHA
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November 30, 2017 |
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VIJAY KUMAR SHARMA Vs. VIJAY KUMAR KAPOOR
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March 16, 2017 |
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VIJAY KUMAR TANEJA Vs. RAJ KUMAR TANEJA AND ORS.
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January 9, 2017 |
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VIJAY KUMAR THALOR Vs. UNIVERSITY OF DELHI
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February 23, 2017 |
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VIJAY LAXMI GUPTA Vs. SURESH KUMAR PURI
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October 24, 2017 |
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VIJAY NAGAR Vs. STATE AND ORS.
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September 18, 2017 |
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VIJAY NAYYAR Vs. OM PRAKASH MALIK
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July 4, 2017 |
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VIJAY PAL & ORS. Vs. GOVT OF NCT OF DELHI & ORS.
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January 6, 2017 |
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VIJAY PAL SINGH Vs. BHARAT BHUSHAN GULATI
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October 27, 2017 |
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VIJAY SANGHI AND COMPANY Vs. COMMISSIONER OF TRADE AND TAXES
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August 22, 2017 |
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VIJAY SHANKER MOONDHRA Vs. DHARAMSON
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November 3, 2017 |
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VIJAY SHARMA Vs. NAMITA AGGARAWAL
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September 6, 2017 |
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VIJAY SINGH Vs. NAV JAGRITI COOPERATIVE GROUP HOUSING SOCIETY LTD AND ORS.
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August 25, 2017 |
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VIJAY SINGH Vs. STATE (GOVT. OF NCT OF DELHI)
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January 18, 2017 |
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VIJAY VAIDH Vs. STATE
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June 6, 2017 |
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VIJAY VIRDI Vs. STATE (GNCT OF DELHI)
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May 29, 2017 |
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VIJAYA BANK Vs. GAMBRO NEXIM (I) MEDICALS PVT. LTD.
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October 10, 2017 |
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VIJAYA BANK Vs. ISH KUMAR PRUTHI & ANR.
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December 14, 2017 |
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VIKAS Vs. STATE
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June 5, 2017 |
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VIKAS & ORS Vs. GOVT OF NCT OF DELHI & ORS
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December 15, 2017 |
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VIKAS AGARWAL Vs. GEETI MATHUR
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February 14, 2017 |
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VIKAS ANAND & ORS Vs. STATE (NCT OF DELHI)
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June 21, 2017 |
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VIKAS CHADHA Vs. STATE (GOVT OF NCT) OF DELHI
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October 12, 2017 |
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VIKAS GUPTA @ BOBBY Vs. STATE
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March 16, 2017 |
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VIKAS KAKKAR Vs. UNIVERSITY OF DELHI & ORS
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September 22, 2017 |
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VIKAS KUMAR Vs. FOOD CORPORATION OF INDIA
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March 30, 2017 |
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VIKAS LOHIA Vs. BEENA SHARMA & ORS
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December 7, 2017 |
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VIKAS MEHTA Vs. STATE GOVT OF NCT DELHI
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April 13, 2017 |
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VIKAS VERMA Vs. DIRECTOR (MRTS) AND CPIO
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April 12, 2017 |
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VIKAS YADAV Vs. NEERU YADAV
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July 24, 2017 |
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VIKASH KUMAR @ SONU Vs. STATE
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August 1, 2017 |
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VIKASH SHARMA Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR
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November 29, 2017 |
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VIKRAM @ AMAN Vs. STATE
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May 4, 2017 |
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VIKRAM BAKSHI Vs. STATE
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July 18, 2017 |
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VIKRAM BAKSHI Vs. STATE
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September 7, 2017 |
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VIKRAM KUMAR Vs. RAKESH SARAF
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November 24, 2017 |
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VIKRAM RAJ @ VICKY & ANR Vs. STATE (NCT OF DELHI)
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June 5, 2017 |
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VIKRAM SINGH Vs. UNION OF INDIA & ORS.
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April 11, 2017 |
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VIKRAM SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS
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November 28, 2017 |
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VIKRAM SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
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March 16, 2017 |
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VIKRAM SINGH AND ORS Vs. STATE NCT OF DELHI AND ANR
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August 1, 2017 |
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VIKRANT KHANNA Vs. NIKITA KHANNA
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August 16, 2017 |
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VIMLA Vs. STATE (GOVT. OF NCT OF DELHI)
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May 31, 2017 |
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VIMLA DEVI Vs. PUSHPA DEVI
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May 29, 2017 |
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VIMLA DEVI & ORS Vs. HARISH BABU & ORS
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November 27, 2017 |
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VINAY KUMAR Vs. BIJAY KUMAR
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August 8, 2017 |
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VINAYAK TREXIM Vs. GOVERNMENT OF NCT OF DELHI THROUGH SECY. (FINANCE) & ORS.
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October 26, 2017 |
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VINEET ADYA Vs. M/S. CARABIAN LEISUREENTERTAINMENT PVT.
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May 29, 2017 |
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VINET DARGAR Vs. KRISHNA MOHAN DARGAR & ORS
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November 29, 2017 |
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VINITA SHARMA AND OTHER Vs. BHAGWAN DASS AND OTHERS
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November 1, 2017 |
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VINOD BANGWAL Vs. STATE GOVT OF NCT OF DELHI
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December 7, 2017 |
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VINOD KAUSHIK Vs. MADAN LAL ARORA & ORS.
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September 14, 2017 |
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VINOD KUMAR Vs. STATE
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October 25, 2017 |
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VINOD KUMAR SHARMA Vs. GEETA KHURANA
|
August 2, 2017 |
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VINOD KUMAR SHARMA Vs. MITHLESH RANI
|
January 13, 2017 |
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VINOD KUMAR SHARMA Vs. GEETA KHURANA
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August 9, 2017 |
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VINOD KUMAR SORAN Vs. DELHI PUBLIC SCHOOL AND OTHERS
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March 3, 2017 |
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VINOD KUMAR TANDON Vs. PREM SINGH & ORS.
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March 23, 2017 |
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VINOD MALIK Vs. DELHI ENERGY DEVELOPMENT AGENCY
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July 13, 2017 |
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VINOD RANA Vs. SANJAY KUMAR SARAF
|
October 25, 2017 |
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VINOD SHARMA AND ANOTHER Vs. STATE AND ANOTHER
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February 10, 2017 |
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VINOD SURHA Vs. STATE (GOVT. OF NCT OF DELHI)
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July 11, 2017 |
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VIPIN Vs. STATE
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October 12, 2017 |
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VIPIN CHUGH Vs. LT GOVERNOR OF DELHI & ORS
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December 18, 2017 |
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VIPIN KUMAR Vs. STATE OF DELHI & ANR.
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November 3, 2017 |
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VIPUL GUPTA Vs. ROBIN GUPTA
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September 26, 2017 |
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VIR KARAN Vs. THE MANAGING COMMITTEE, ARMY PUBLIC SCHOOL AND ORS.
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January 25, 2017 |
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VIRBHADRA SINGH & ANR. Vs. CENTRAL BUREAU OF INVESTIGATION & ORS.
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March 31, 2017 |
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VIREN SINGH Vs. NORTH DELHI MUNICIPAL CORPORATION AND ANR
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November 30, 2017 |
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VIRENDER AND ORS Vs. SOUTH DELHI MUNICIPAL CORPORATION
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October 25, 2017 |
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VIRENDER AND ORS. Vs. KRISHNA AND ORS.
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October 11, 2017 |
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VIRENDER KUMAR Vs. MEENA VERMA
|
August 3, 2017 |
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VIRENDER KUMAR Vs. MOOL CHAND SHRIPAL JAIN
|
August 4, 2017 |
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VIRENDER KUMAR GAUR & ORS. Vs. MEERA BISWAS
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November 3, 2017 |
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VIRENDER KUMAR JHA Vs. STATE
|
December 1, 2017 |
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VIRENDER SINGH Vs. STATE & ORS
|
December 22, 2017 |
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VIRENDER SINGH GAHLOT AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
|
November 22, 2017 |
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VIRENDER SONI Vs. STATE NCT OF DELHI
|
February 15, 2017 |
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VIRENDER SOOD Vs. UOI AND ORS.
|
November 15, 2017 |
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VIRENDRA JAIN Vs. ENFORCEMENT DIRECTORATE DELHI ZONAL OFFICE ZONE II NEW DELHI
|
September 20, 2017 |
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VIRENDRA PRASAD Vs. ADDITIONAL COMMISSIONER OF POLICE
|
July 3, 2017 |
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VIRENDRA SINGH Vs. MANAGING COMMITTEE, HARYANA SHAKTI SR. SECONDARY
|
April 11, 2017 |
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VIRENDRA SINGH Vs. UNION OF INDIA & ORS
|
December 15, 2017 |
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VIRGIN ENTERPRISES LIMITED & ANR. Vs. VIRGIN FOODS & FEEDS PVT LTD & ORS.
|
August 28, 2017 |
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VIRINDER AGGARWAL Vs. DEPARTMENT OF EMPOWERMENT OF PERSONS WITH DISABILITIES
|
July 28, 2017 |
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VISHAL PURI Vs. UNION OF INDIA
|
April 11, 2017 |
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VISHAMBHAR & ANR Vs. UDAY BHAN YADAV & ORS
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November 23, 2017 |
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VISHNU LAL Vs. JAI DURGA COMMODITY TRADING PVT LTD & ORS
|
November 23, 2017 |
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VISHWA GANGA B.T.C COLLAGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANOTHER
|
October 26, 2017 |
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VIVEK KHANNA Vs. STATE AND ANOTHER
|
April 12, 2017 |
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VIVEK KHANNA Vs. MEDICAL COUNCIL OF INDIA AND ORS
|
December 18, 2017 |
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VIVEK KOCHHER Vs. M/S KYK CORPORATION LTD
|
November 3, 2017 |
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VIVEK KUMAR Vs. STAFF SELECTION COMMISSION & ORS
|
December 6, 2017 |
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VIVEK KUMAR Vs. DELHI METRO RAIL CORPORATION LTD.
|
March 28, 2017 |
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VIVEK SRIVASTAVA Vs. UNION OF INDIA & ORS.
|
November 3, 2017 |
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VIVEKY RAI Vs. UNION OF INDIA AND ORS.
|
April 3, 2017 |
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VIZIEN ORGANICS Vs. M/S MUNSHI RAM RAM PARKASH
|
January 19, 2017 |
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VODAFONE INDIA LTD. & ORS. Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
September 20, 2017 |
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VODAFONE INDIA LTD. AND ORS. Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
September 4, 2017 |
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VODAFONE MOBILE SERVICES LTD Vs. STATE
|
September 18, 2017 |
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VPSSR FACILITIES Vs. COMMISSIONER OF VALUE ADDED AND ANOTHER
|
February 15, 2017 |
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VYAPARI KALYAN MANDAL MAIN PUSHPA AND ANOTHER Vs. SOUTH DELHI MUNICIPAL CORPORATION AND OTHERS
|
July 3, 2017 |
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VYSYA LEASING & FINANCE LTD Vs. AMRIT LAL BAJAJ & CO & ANR
|
November 28, 2017 |
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W H BRADY & CO LTD Vs. SARITA JAIN
|
November 9, 2017 |
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WAJID KHAN Vs. STATE GOVT OF NCT OF DELHI
|
December 7, 2017 |
|
WASIM AHMED Vs. STATE
|
June 16, 2017 |
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WASIM AKRAM MALIK Vs. NATIONAL INVESTIGATION AGENCY
|
May 30, 2017 |
|
WASIM AKRAM MALIK Vs. NATIONAL INVESTIGATION AGENCY (NIA)
|
November 2, 2017 |
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WE THE CITIZENS THROUGH ITS SECRETARY Vs. UNION OF INDIA AND OTHERS
|
March 23, 2017 |
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WEST HARYANA HIGHWAYS PROJECTS PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 15, 2017 |
|
WIANXX IMPEX PVT. LTD. Vs. MODERN (INDIA) ARCHITECTS (PVT.) LTD.
|
March 3, 2017 |
|
WIG BROTHERS CONSTRUCTION PRIVATE LIMITED Vs. INDIABULLS CONSTRUCTIONS LIMITED
|
March 7, 2017 |
|
WIMPY INTERNATIONAL LTD. Vs. GULSHAN DHINGRA
|
December 19, 2017 |
|
WINNIE SAMPSON Vs. THE LT. GOVERNOR OF DELHI AND ORS.
|
May 2, 2017 |
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WISHALL INTERNATIONAL Vs. UNION OF INDIA & ORS.
|
January 23, 2017 |
|
WISHWA MITTAR BAJAJ & SONS (CONSTRUCTIONS) PVT LTD Vs. BPTP LTD
|
December 21, 2017 |
|
WOESER LHAMO Vs. UNION OF INDIA
|
May 26, 2017 |
|
WUTHIKORN NARUENARTWANCH @ WILLY Vs. NATIONAL INVESTIGATION AGENCY
|
August 22, 2017 |
|
X Vs. STATE OF NCT OF DELHI
|
November 20, 2017 |
|
X Vs. STATE & ANR.
|
August 16, 2017 |
|
X (ASSUMED NAME) Vs. STATE (NCT OF DELHI)
|
March 10, 2017 |
|
XS PRODUCTIONS INDIA Vs. UNION OF INDIA AND ANR
|
December 4, 2017 |
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YAHOO INC Vs. MR. RINSHAD RINU
|
July 3, 2017 |
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YASHODA Vs. TATA POWER DELHI DISTRIBUTION LIMITED
|
October 10, 2017 |
|
YASHPAL Vs. STATE
|
August 16, 2017 |
|
YASHPAL SINGH Vs. NATIONAL INSURANCE CO LTD AND ANR
|
August 3, 2017 |
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YASHWANT SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
December 15, 2017 |
|
YESHVIR SINGH Vs. UNION OF INDIA AND ORS
|
November 21, 2017 |
|
YOGENDRA SINGH Vs. INDIAN OIL CORPORATION LTD.
|
December 20, 2017 |
|
YOGESH Vs. STATE
|
December 13, 2017 |
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YOGESH CHANDRA JHALANI AND ORS. Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA & ORS
|
May 23, 2017 |
|
YOGESH JAIN Vs. RAKESH JAIN
|
April 18, 2017 |
|
YOGESH MITTAL Vs. ENFORCEMENT DIRECTORATE
|
September 14, 2017 |
|
YOGESH SHARMA Vs. DY LABOUR COMMISSIONER (DIST. EAST AND NORTH WEST)
|
February 1, 2017 |
|
YU TELEVENTURES PVT. LTD. Vs. UNION OF INDIA
|
July 26, 2017 |
|
YUM! RESTAURANTS ASIA PTE. LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
|
August 31, 2017 |
|
YUMNAM MARJIT SINGH Vs. STATE AND ANOTHER
|
May 26, 2017 |
|
ZAHID Vs. STATE
|
June 28, 2017 |
|
ZARMINA ISRAR KHAN Vs. UNION OF INDIA
|
July 18, 2017 |
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ZEE ENTERTAINMENT ENTERPRISES LTD Vs. RON DSOUZA AND ORS
|
January 4, 2017 |
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ZEE ENTERTAINMENT ENTERPRISES LTD. Vs. SAREGAMA INDIA LTD.
|
March 22, 2017 |
|
ZIAUDDIN HASSAN Vs. UNIVERSITY OF DELHI & ORS
|
November 20, 2017 |
|
ZILE SINGH Vs. GNCT OF DELHI AND ORS
|
December 19, 2017 |
|
ZILLION INFRAPROJECTS PVT. LTD. Vs. ALSTOM SYSTEMS INDIA (P) LTD.& ORS.
|
February 9, 2017 |
|
ZILLION INFRAPROJECTS PVT. LTD. Vs. ALSTOM SYSTEMS INDIA (P) LIMITED & ORS.
|
February 7, 2017 |
|
ZOHRA SHEIKH Vs. STATE (GOVT OF NCT OF DELHI)
|
February 20, 2017 |
|
ZOYA GILL AND ANOTHER Vs. UNIVERSITY OF DELHI AND OTHERS
|
July 10, 2017 |
|
ZUARI MAROC PHOSPHATE LTD. Vs. UNION OF INDIA
|
April 21, 2017 |
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