|
BALWANT SINGH Vs. UNION OF INDIA & ANR.
|
January 11, 2016 |
|
M/S INSPIRATION ENGINEER PVT. LTD. & ORS Vs. UNION OF INDIA & ORS
|
March 1, 2016 |
|
MINISTRY OF LABOUR & EMPLOYMENT Vs. INDIAN MEDICAL ASSOCIATION & ANR
|
January 7, 2016 |
|
PRASHANT BHUSHAN Vs. UNION OF INDIA & ANR
|
January 7, 2016 |
|
RAJIV DUTTA Vs. UNION OF INDIA & ORS.
|
January 15, 2016 |
|
RANA PARVEEN SIDDIQUI AND ANR Vs. UNION OF INDIA AND ORS
|
January 8, 2016 |
|
SHWETA KAPOOR Vs. THE GOVT. OF NCT OF DELHI AND ANR
|
January 11, 2016 |
|
THE REGISTRAR SUPREME COURT OF INDIA Vs. COMMODORE LOKESH K. BATRA & ORS.
|
January 7, 2016 |
|
VASANT KUNJ Vs. UNION OF INDIA & ORS
|
January 15, 2016 |
|
3M INNOVATIVE PROPERTIES LTD & ANR Vs. VENUS SAFETY & HEALTH PVT LTD & ANR
|
September 19, 2016 |
|
A K ASTHANA Vs. UNION OF INDIA & ANR
|
July 13, 2016 |
|
A.K. WADHWA Vs. CENTRAL BANK OF INDIA AND ORS.
|
August 4, 2016 |
|
A.K.S. RATHORE Vs. UNION OF INIDA & ANR
|
June 3, 2016 |
|
A.L. ARORA Vs. UNION OF INDIA AND ORS.
|
February 2, 2016 |
|
A.P. Vs. M.P.
|
January 5, 2016 |
|
AAKAASH ASTHANA Vs. STATE OF NCT OF DELHI & ORS
|
August 12, 2016 |
|
AALAM KHAN Vs. STATE
|
May 18, 2016 |
|
AAMIR & ANR Vs. STATE (NCT) OF DELHI & ORS
|
August 29, 2016 |
|
AARTI MANCHANDA Vs. CHANDER SHEKHAR MANCHANDA
|
August 12, 2016 |
|
AARTI SHARMA Vs. STATE OF DELHI AND ORS.
|
February 29, 2016 |
|
AASHISH GUPTA Vs. CENTRAL BOARD OF EXCISE & CUSTOMS & ORS
|
August 30, 2016 |
|
AASIB KHAN Vs. STATE (NCT OF DELHI)
|
December 21, 2016 |
|
AASTHA SHARMA & ORS Vs. REGISTRAR GENERAL, DELHI HIGH COURT
|
January 20, 2016 |
|
ABAN A DITTIA Vs. STATE (NCT OF DELHI) & ORS
|
September 22, 2016 |
|
ABB INDIA LIMITED Vs. ISOLUX CORSAN INDIA ENGINEERING & CONSTRUCTION
|
May 30, 2016 |
|
ABBOTT HEALTHCARE PVT LTD Vs. J B REMEDIES PVT LTD & ORS
|
August 30, 2016 |
|
ABDUL MAZID Vs. STATE GOVT OF NCT OF DELHI
|
August 22, 2016 |
|
ABDUL MUEED & ORS. Vs. HAMMAD AHMED & ORS.
|
August 1, 2016 |
|
ABDUL NASIR BARICH Vs. STATE (NCT OF DELHI)
|
December 19, 2016 |
|
ABDUL RASHID @ PAPPU Vs. MOHD. RIZWAN
|
October 25, 2016 |
|
ABDUL SATTAR Vs. STATE (NCT OF DELHI)
|
May 17, 2016 |
|
ABHEY SINGH Vs. STATE
|
May 13, 2016 |
|
ABHI ENGG. CORPORATION PVT. LTD. Vs. NTPC LTD.
|
April 19, 2016 |
|
ABHINAV NAGPAL Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 15, 2016 |
|
ABHISHEK Vs. STATE & ANR
|
August 29, 2016 |
|
ABHISHEK DHAWAN & ORS. Vs. SAMRITI & ANR.
|
April 5, 2016 |
|
ABHISHEK GOVIL AND ORS. Vs. COMMISSIONER OF INCOME TAX
|
January 6, 2016 |
|
ABHISHEK VERMA AND ANR Vs. STATE
|
August 11, 2016 |
|
ABID KHAN AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
March 15, 2016 |
|
ABRO INDUSTRIES, INC. Vs. DHIRISH NIMBAWAT AND OTHERS
|
October 6, 2016 |
|
ACADEMY FOR PHOTOGRAPHIC EXCELLENCE, 60, BASANT LOK, COMMUNITY CENTRE, VASANT VIHAR, NEW DELHI Vs. SHRI LALIT TYAGI, 43/2, HYDEL COLONY, BHUD KALAN (KAIZRABAD) TEHSIL CHHACCHRAULI, DISTRICT YAMUNA NAGAR, JAGADHRI, HARYANA
|
July 8, 2016 |
|
ACHYUT KUMAR SHARMA Vs. J.V.G. FINANCE LTD. AND ORS.
|
July 13, 2016 |
|
ACJ Vs. RJ
|
May 23, 2016 |
|
ACN COLLEGE OF PHARMACY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
January 7, 2016 |
|
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS Vs. DIRECTORATE OF EDUCATION
|
February 4, 2016 |
|
ADD LOUNGE SERVICES PRIVATE LIMITED Vs. UNION OF INDIA & ORS
|
September 16, 2016 |
|
ADITI UPADHYAY Vs. LALIT KUMAR & ORS
|
September 21, 2016 |
|
ADITYA BIRLA NUVO LIMITED Vs. M/S R.S. SALES CORPORATION & ANR
|
July 28, 2016 |
|
ADITYA INFRADEVELOPERS PVT. LTD. AND ORS. Vs. NCT OF DELHI AND ANR.
|
October 17, 2016 |
|
ADITYA MAHAJAN Vs. SHACHI MAHAJAN
|
September 1, 2016 |
|
ADITYA RAO GAUTAM Vs. STATE OF N C T OF DELHI & ANR
|
August 22, 2016 |
|
ADMINISTRATOR GENERAL Vs. STATE & ORS.
|
November 21, 2016 |
|
ADNAN AHMAD AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
January 8, 2016 |
|
ADOBE SYSTEMS INCORPORATED Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
May 16, 2016 |
|
ADVERT COMMUNICATIONS PVT LTD Vs. JSL MEDIA LTD
|
September 16, 2016 |
|
AERO CLUB OF INDIA & ANR Vs. UNION OF INDIA & ORS
|
July 7, 2016 |
|
AFTAB AHMED @ SIKENDER Vs. KANTI DEVI
|
February 10, 2016 |
|
AFTAB AHMED SIDDEQUI Vs. THE STATE (THROUGH NCT OF DELHI) & ANR
|
May 23, 2016 |
|
AGARWAL TRACOM PVT LTD Vs. PUNJAB NATIONAL BANK & ORS
|
May 11, 2016 |
|
AGSON GLOBAL PVT LTD & ORS Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS
|
January 6, 2016 |
|
AGYA RAM Vs. COMMISSIONER OF INCOME TAX, DELHI
|
August 1, 2016 |
|
AHLUWALIA CONSTRUCTION GROUP Vs. COMMISSIONER OF S.T.
|
January 20, 2016 |
|
AHLUWALIA CONSTRUCTION GROUP Vs. COMMISSIONER OF S.T., DELHI
|
April 1, 2016 |
|
AHLUWALIA CONTRACTS (INDIA) LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION
|
April 4, 2016 |
|
AIR LIQUIDE NORTH INDIA PVT. LTD. Vs. SHREE SHYAM PULP & BOARD MILS LTD.
|
September 20, 2016 |
|
AIREF ENGINEERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
February 23, 2016 |
|
AIRPORT AUTHORITY KARAMCHARI UNION AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 17, 2016 |
|
AIRPORTS AUTHORITY OF INDIA Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
January 11, 2016 |
|
AIRPORTS AUTHORITY OF INDIA Vs. SIKKA ASSOCIATES
|
September 6, 2016 |
|
AIRPORTS AUTHORITY OF INDIA Vs. HOTEL LEELAVENTURE LTD.
|
July 15, 2016 |
|
AIRPORTS AUTHORITY OF INDIA Vs. UNION OF INDIA AND ORS.
|
February 11, 2016 |
|
AITA RAM & ORS. Vs. HINDUSTAN TIMES LIMITED & ANR.
|
October 3, 2016 |
|
AJAIB SINGH Vs. UNION OF INDIA AND ANR.
|
August 11, 2016 |
|
AJANTA TRANSISTOR CLOCK MANUFACTURING CO. Vs. AJANTA LIMITED
|
May 18, 2016 |
|
AJAY Vs. STATE (GNCT OF DELHI)
|
July 18, 2016 |
|
AJAY & ORS Vs. STATE & ANR
|
August 2, 2016 |
|
AJAY @ SUNDER PAL Vs. STATE
|
February 22, 2016 |
|
AJAY AGGARWAL & OTHERS Vs. LUV BHARDWAJ
|
September 16, 2016 |
|
AJAY AHLAWAT COL. (RETD) Vs. STATE
|
November 8, 2016 |
|
AJAY GUPTA Vs. STATE THR. C.B.I.
|
September 15, 2016 |
|
AJAY JAIN Vs. KARAN MEHRA
|
May 17, 2016 |
|
AJAY KATARA Vs. UNION OF INDIA & ORS.
|
October 19, 2016 |
|
AJAY KUMAR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 29, 2016 |
|
AJAY KUMAR Vs. STATE NCT OF DELHI
|
May 16, 2016 |
|
AJAY KUMAR Vs. UNION OF INDIA AND ORS
|
August 4, 2016 |
|
AJAY KUMAR GULATI Vs. STATE BANK OF BIKANER & JAIPUR & ORS.
|
September 1, 2016 |
|
AJAY KUMAR SONAR @ AJAY Vs. STATE
|
February 2, 2016 |
|
AJAY SHANKAR MATHUR & ANR Vs. RAMA MATHUR (LATE) AND ORS
|
July 18, 2016 |
|
AJAY SINGH Vs. GOVT OF NCT OF DELHI & ORS
|
August 30, 2016 |
|
AJAY SINGH CHAUTALA Vs. STATE GOVT. OF NCT OF DELHI
|
February 15, 2016 |
|
AJAY SINGH CHAUTALA Vs. STATE (NCT OF DELHI)
|
May 27, 2016 |
|
AJAY SINGHAL Vs. STATE (NCT OF DELHI) & ANR.
|
October 25, 2016 |
|
AJAY VIR SINGH Vs. MASTER JHONEY SINGH & ORS.
|
September 20, 2016 |
|
AJEET KUMAR Vs. THE STATE (GNCT DELHI) AND ORS.
|
January 8, 2016 |
|
AJEET PANWAR Vs. BABITA
|
August 23, 2016 |
|
AJEET YADAV Vs. UNION OF INDIA AND ORS.
|
February 17, 2016 |
|
AJIT GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 3, 2016 |
|
AJIT KUAMR BISWAS Vs. DELHI DEVELOPMENT AUTHORITY
|
March 11, 2016 |
|
AKASH CHADHA Vs. PREETI KHANNA
|
August 1, 2016 |
|
AKASH GILL & ANR. Vs. STATE & ANR.
|
July 25, 2016 |
|
AKASH GUPTA & ANR. Vs. STATE OF NCT DELHI
|
April 27, 2016 |
|
AKAY ORGANICS LIMITED Vs. UNION OF INDIA AND ORS.
|
February 22, 2016 |
|
AKSHAY SHARMA Vs. KAMLESH SHARMA
|
August 17, 2016 |
|
AKSHIT SACHDEVA Vs. THE STATE NCT OF DELHI AND ORS.
|
August 10, 2016 |
|
AKSHMA DEVI Vs. JAGDISH & ORS
|
August 29, 2016 |
|
AKTIEBOLAGET VOLVO AND ORS. Vs. HARI SATYA LUBRICANTS AND ANR.
|
November 3, 2016 |
|
ALADIN @ LIP LIP Vs. STATE (NCT OF DELHI)
|
September 9, 2016 |
|
ALCATEL-LUCENT FRANCE AND ORS. Vs. ASSISTANT DIRECTOR OF INCOME TAX AND ORS.
|
April 27, 2016 |
|
ALCHEMIST ASSET RECONSTRUCTION COMPANY PVT. LTD. & ANR Vs. M/S HOTEL GAUDAVAN PVT. LTD. & ANR
|
February 4, 2016 |
|
ALI MOHMMAD KHAN Vs. PINKI & ORS
|
May 17, 2016 |
|
ALKA & ANR Vs. STATE OF NCT OF DELHI & ANR
|
September 5, 2016 |
|
ALKA GARG Vs. SANJAY KARIR AND ORS.
|
January 29, 2016 |
|
ALKA LUTHRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 9, 2016 |
|
ALKEM LABORATORIES LTD Vs. EVANS BIOTEC & ORS
|
August 24, 2016 |
|
ALL INDIA CPWD (MRM) KARAMCHARI SANGATHAN AND ANOTHER Vs. D.G. OF WORKS CPWD AND OTHERS
|
December 6, 2016 |
|
ALL INDIA KABADI MAZDOOR MAHASANGH Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
|
October 18, 2016 |
|
ALLAUDIN AND ORS. Vs. STATE (N.C.T. OF DELHI)
|
February 4, 2016 |
|
ALLEN DIESELS INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
February 1, 2016 |
|
ALLIANCE PETROLEUM PVT LTD Vs. BALAJI MULTIMETAL PVT LTD
|
September 15, 2016 |
|
ALLIED STRIPS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-15
|
May 12, 2016 |
|
ALLIED TRADEMART PRIVATE LIMITED Vs. STATE
|
July 19, 2016 |
|
ALLU @ MUSHARAFF Vs. STATE NCT OF DELHI
|
May 27, 2016 |
|
ALOK AWASTHI Vs. UNION OF INDIA
|
May 30, 2016 |
|
ALOK RANJAN AND ORS. Vs. CBI AND ORS.
|
March 4, 2016 |
|
ALPHA INFRAVISION PVT. LTD. Vs. UNION OF INDIA
|
May 10, 2016 |
|
AMAAN SACHDEV & ORS. Vs. FAHED ABDULRAHMAN ALI ALKHAMIRI & ORS.
|
June 2, 2016 |
|
AMAN KAUSHIK Vs. UNION OF INDIA AND ORS.
|
July 20, 2016 |
|
AMAR NATH JHA Vs. UNIVERSITY OF DELHI AND ANOTHER
|
November 10, 2016 |
|
AMAR SINGH AND ORS. Vs. THE TRAFFIC MANAGER AND ORS.
|
May 2, 2016 |
|
AMAR SINGH CHAUHAN Vs. GOVT. OF NCT OF DELHI & ORS.
|
February 22, 2016 |
|
AMARDEEP SHARMA Vs. STATE
|
July 28, 2016 |
|
AMARJEET Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS.
|
July 8, 2016 |
|
AMARJEET SINGH Vs. SURJEET SINGH AND ORS.
|
February 24, 2016 |
|
AMARJEET SINGH AND ORS Vs. JASWANT KAUR AND ANR
|
September 7, 2016 |
|
AMARJEET SINGH AND ORS Vs. LAND ACQUISITION COLLECTOR (SOUTH) AND ANR
|
September 5, 2016 |
|
AMARNATH@KALLU AND ANOTHER Vs. STATE
|
November 30, 2016 |
|
AMI LAL Vs. P N BAHL
|
September 9, 2016 |
|
AMI LAL & ORS. Vs. STATE OF DELHI
|
November 22, 2016 |
|
AMINA BHARATRAM Vs. SUMANT BHARATRAM AND ORS.
|
July 19, 2016 |
|
AMIRUDDIN Vs. STATE
|
May 4, 2016 |
|
AMISH JAIN Vs. ICICI BANK LTD.
|
February 4, 2016 |
|
AMIT & ORS. Vs. VERSHA & ANR
|
February 12, 2016 |
|
AMIT @ KALLU & ORS Vs. STATE & ANR
|
April 19, 2016 |
|
AMIT DAHIYA & ORS Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 20, 2016 |
|
AMIT GOEL AND ORS Vs. STATE BANK OF INDIA
|
September 15, 2016 |
|
AMIT GUPTA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 8, 2016 |
|
AMIT JAIN & ANR. Vs. STATE (NCT OF DELHI) & ANR.
|
January 4, 2016 |
|
AMIT KUMAR Vs. STAFF SELECTION COMMISSION AND ORS
|
September 19, 2016 |
|
AMIT KUMAR Vs. PRINCIPAL DAV PUBLIC SCHOOL AND ANR
|
August 29, 2016 |
|
AMIT KUMAR Vs. STATE
|
May 25, 2016 |
|
AMIT KUMAR & ANR Vs. STATE & ANR
|
August 26, 2016 |
|
AMIT KUMAR & ORS Vs. UNION OF INDIA & ORS
|
May 23, 2016 |
|
AMIT KUMAR & ORS Vs. UNION OF INDIA & ORS
|
May 18, 2016 |
|
AMIT KUMAR AND ANR. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 5, 2016 |
|
AMIT KUMAR CHAUHAAN & ORS Vs. THE STATE (GOVT OF NCT OF DELHI) & ANR
|
May 23, 2016 |
|
AMIT KUMAR DUA & ANR Vs. STATE (NCT OF DELHI) & ANR
|
August 26, 2016 |
|
AMIT KUMAR GUPTA Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
November 30, 2016 |
|
AMIT KUMAR GUPTA & MONU Vs. STATE
|
May 23, 2016 |
|
AMIT KUMAR MUTREJA AND OTHERS Vs. STATE (GOVT OF NCT OF DELHI) AND ANOTHER
|
November 10, 2016 |
|
AMIT VED Vs. GULJINDER SINGH & ANR.
|
November 9, 2016 |
|
AMIT VYAS & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 2, 2016 |
|
AMITA AGARWAL Vs. NATIONAL LAW UNIVERSITY DELHI AND ORS.
|
April 19, 2016 |
|
AMITABH KUMAR SHAHI Vs. STATE GOVT OF NCT DELHI
|
May 18, 2016 |
|
AMIYA ACHARYA Vs. STATE GOVT OF NCT OF DELHI & ORS
|
May 4, 2016 |
|
AMMTYS INTERIOR (INDIA) PROJECTS PVT LTD Vs. ITMA HOTELS INDIA PVT LTD
|
August 26, 2016 |
|
AMRENDER SINGH Vs. STATE NCT OF DELHI
|
January 7, 2016 |
|
AMRIK SINGH Vs. D.D.A. & ORS.
|
November 4, 2016 |
|
AMRIK SINGH SURI Vs. HARMINDER SINGH SURI
|
February 11, 2016 |
|
AMRIT PAL SINGH & ORS Vs. AMARJEET KAUR & ORS
|
August 11, 2016 |
|
AMRIT SINGH Vs. UNION OF INDIA
|
January 29, 2016 |
|
AMRITPREET SINGH MATHARU AND ANR Vs. PRINCIPAL SHRI GURU TEGH BAHADUR KHALSA COLLEGE AN
|
September 29, 2016 |
|
ANADIL HASAN Vs. STATE
|
September 8, 2016 |
|
ANAND Vs. STATE
|
March 8, 2016 |
|
ANAND KUMAR MOHATTA & ANR. Vs. STATE (GOVT. OF NCT OF DELHI) & ANR
|
February 2, 2016 |
|
ANAND KUMAR VERMA & ORS. Vs. STATE (NCT OF DELHI) & ANR.
|
January 13, 2016 |
|
ANAND MEHTA Vs. UNION OF INDIA
|
June 3, 2016 |
|
ANAND RAGHAVAN Vs. STATE OF DELHI & ANR
|
July 8, 2016 |
|
ANAND SINGH Vs. STATE
|
October 25, 2016 |
|
ANAND SINGH & ORS Vs. STATE OF NCT OF DELHI & ANR
|
September 16, 2016 |
|
ANAND SRIRAM KRISHNAN & ORS. Vs. STATE GOVT. OF NCT DELHI & ANR.
|
August 8, 2016 |
|
ANANT RAJ AGENCIES PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI
|
March 23, 2016 |
|
ANANTRAJ AGENCIES PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
|
March 3, 2016 |
|
ANANYA M. S. AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 23, 2016 |
|
ANGLE INFRASTRUCTURE P. LTD. Vs. STATE (NCT OF DELHI) AND ORS.
|
January 13, 2016 |
|
ANGLE INFRASTRUCTURE PVT. LTD. Vs. ASHOK MANCHANDA AND ORS.
|
March 9, 2016 |
|
ANGLE INFRASTRUCTURE PVT. LTD. Vs. M/S CAPITAL BUILDERS & ORS.
|
October 19, 2016 |
|
ANGOORI DEVI & ANR. Vs. STATE
|
May 6, 2016 |
|
ANHUI BAOHENG ADVANCED MATERIAL TECHNO. CO. LTD. Vs. DESIGNATED AUTHORITY
|
October 7, 2016 |
|
ANIL Vs. STATE
|
November 25, 2016 |
|
ANIL ANAND Vs. THE MANAGEMENT OF THE CENTAUR HOTEL
|
February 29, 2016 |
|
ANIL BHASIN Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD.
|
January 6, 2016 |
|
ANIL BHATIA Vs. STATE & ANR.
|
July 20, 2016 |
|
ANIL KALRA Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
April 22, 2016 |
|
ANIL KUMAR Vs. ANURADHA SINGH
|
July 22, 2016 |
|
ANIL KUMAR Vs. REGISTRAR GENERAL HIGH COURT OF DELHI
|
September 30, 2016 |
|
ANIL KUMAR Vs. STATE NCT OF DELHI
|
November 7, 2016 |
|
ANIL KUMAR Vs. UNION OF INDIA & ANR.
|
July 13, 2016 |
|
ANIL KUMAR & ORS Vs. STATE (GOVT. OF NCT OF DELHI) & ANR
|
July 21, 2016 |
|
ANIL KUMAR @ MITHU & OTHERS Vs. STATE
|
September 15, 2016 |
|
ANIL KUMAR BHADORIA Vs. STATE (NCT OF DELHI)
|
August 26, 2016 |
|
ANIL KUMAR KATARMAL Vs. THE STATE & ORS.
|
November 2, 2016 |
|
ANIL KUMAR MAHATO Vs. DELHI METRO RAIL CORPORATION AND ORS
|
August 22, 2016 |
|
ANIL KUMAR SHARMA Vs. MANJU SHARMA
|
August 29, 2016 |
|
ANIL THAPPAR AND ORS. Vs. STATE
|
February 19, 2016 |
|
ANIL TYAGI Vs. ARUN SHARMA & ANR
|
January 18, 2016 |
|
ANIRUDH MISHRA Vs. INDU MISHRA
|
April 8, 2016 |
|
ANIRUDHA PANDA Vs. UNION OF INDIA AND ORS.
|
March 4, 2016 |
|
ANITA @ RUBY Vs. STATE NCT OF DELHI
|
May 6, 2016 |
|
ANJANA CHOUDHRY Vs. DIRECTOR GENERAL , INDO TIBETAN BORDER POLICE FORC
|
September 7, 2016 |
|
ANJU Vs. DHANWATI
|
October 3, 2016 |
|
ANJU BHARTI Vs. GOVT OF NCT OF DELHI AND ORS
|
May 31, 2016 |
|
ANJU DEVI JATAV Vs. ADDL DEPUTY COMMISSIONER OF POLICE
|
August 29, 2016 |
|
ANJU LATA Vs. GOVT OF NCT OF DELHI & ORS
|
August 9, 2016 |
|
ANJUM Vs. YUNUS SALEEM
|
September 8, 2016 |
|
ANK ELECTROVISIONS PVT LTD Vs. S T ENTERPRISES & ORS
|
September 8, 2016 |
|
ANKIT JAIN & ORS Vs. STATE OF NCT DELHI & ANR
|
March 4, 2016 |
|
ANKIT TANEJA Vs. STATE OF GOVT OF NCT DELHI
|
May 19, 2016 |
|
ANKITA CHOUDHARY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
May 17, 2016 |
|
ANKUR SANGWAN Vs. UNION OF INDIA & ORS
|
March 10, 2016 |
|
ANKUSH DAWAR AND ORS. Vs. STATE AND ORS.
|
March 1, 2016 |
|
ANOJ MENON Vs. STATE OF NCT & ANR
|
September 5, 2016 |
|
ANSELEM LYKE NWOSO Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
March 18, 2016 |
|
ANSHU MENDIRATTA Vs. STATE
|
August 9, 2016 |
|
ANSHUL AND ORS. Vs. MANDEEP SHOKEEN AND ORS.
|
January 28, 2016 |
|
ANTERJIT KAUR Vs. COL RAJINDER SINGH (RET) AND ORS
|
July 18, 2016 |
|
ANU SETH Vs. SUNIL SETH
|
September 30, 2016 |
|
ANUJ BHUSHAN Vs. STATE NCT OF DELHI
|
September 29, 2016 |
|
ANUJ CHOPRA Vs. VANEETA KHANNA
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May 25, 2016 |
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ANUJ KUMAR TIWARI Vs. STATE OF THE NCT OF DELHI
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March 18, 2016 |
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ANUKRITI DUBEY Vs. PARTHA KANSABANIK AND ORS.
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March 23, 2016 |
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ANUP MITTAL (HUF) Vs. M/S. KANUNGO CO-OPERATIVE GROUP HOUSING SOCIETY LTD AND ORS
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January 27, 2016 |
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ANUPAM SAINI Vs. THE STATE (NCT OF DELHI)
|
April 29, 2016 |
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ANUPRIYA SINGH Vs. UNION OF INDIA AND ORS.
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November 10, 2016 |
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ANURADHA BISHNOI Vs. N C T OF DELHI AND ANR
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September 19, 2016 |
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ANURADHA CHAUDHARY Vs. STATE
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November 4, 2016 |
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ANURAG SHARMA Vs. MANUSHI SHARMA
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November 10, 2016 |
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ANWAR AND ORS. Vs. STATE
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February 29, 2016 |
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ANZ GRINDLAYS BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
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March 1, 2016 |
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AOTAR SINGH Vs. UNION OF INDIA AND ANR.
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May 9, 2016 |
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APAAR SHARMA Vs. UNIVERSITY OF DELHI AND ORS.
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February 26, 2016 |
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APEEJAY SURRENDERA PARK HOTELS LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 23, 2016 |
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APEX F.R.P. CHEMICALS PRIVATE LIMITED AND ANOTHER Vs. OM PRAKASH GUPTA AND OTHERS
|
April 18, 2016 |
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APL INDUSTRIES LTD. Vs. THE SECURITIES EXCHANGE BOARD OF INDIA & OTHERS
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October 17, 2016 |
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APOLLO INTERNATIONAL LTD. Vs. SUPRIYA PHARMACEUTICALS LTD.
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February 5, 2016 |
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APOLLO TYRES LTD Vs. INDIRA TYRES & ORS
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August 31, 2016 |
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APPAREL EXPORT PROMOTION COUNCIL Vs. M/S. MAHAVIR INTERNATION PVT LIMITED & ORS.
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September 20, 2016 |
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APPLE INC. Vs. ROHIT SINGH AND ORS.
|
April 7, 2016 |
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APRA AUTOMOBILES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
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August 29, 2016 |
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ARAVALI INFRAPOWER LTD. Vs. MICHIGAN ENGINEERS PVT. LTD. AND ORS.
|
January 27, 2016 |
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ARAVALI INFRAPOWER LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 1, 2016 |
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ARBIND MODI AND ORS. Vs. UNION OF INDIA AND ORS.
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August 30, 2016 |
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ARCHANA AGARWAL Vs. GOVT. OF NCT OF DELHI AND ORS.
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May 11, 2016 |
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ARCHANA CHUGH & ANR Vs. G S MOONDHRA & ORS
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November 18, 2016 |
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ARES INVESTMENT LLC Vs. INTERNATIONAL PRINT-O-PAC LTD. & ORS.
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November 2, 2016 |
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ARESKO ESTATES PVT. LTD. Vs. INDIRA GANDHI NATIONAL CENTRE FOR THE ARTS
|
November 21, 2016 |
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ARIES PLASCHEM INDIA PVT. LTD. Vs. DIC INDIA LTD.
|
January 5, 2016 |
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ARIO INFRASTRUCTURE PRIVATE LIMITED Vs. GAIL GAS LIMITED & ANR.
|
September 27, 2016 |
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ARMY WELFARE HOUSING ORGANISATION Vs. M/S MATHUR & KAPARE ASSOCIATES PVT. LTD.
|
November 30, 2016 |
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ARPIT BHARGAVA Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
|
February 9, 2016 |
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ARSHDEEP SINGH ARORA Vs. MANPREET SINGH ARORA & ORS
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August 10, 2016 |
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ARUN @ BHOOT Vs. STATE
|
May 24, 2016 |
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ARUN JAITLEY Vs. ARVIND KEJRIWAL AND ORS.
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February 8, 2016 |
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ARUN KUMAR & ORS Vs. THE STATE (NCT OF DELHI) & ANR
|
July 21, 2016 |
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ARUN KUMAR TETRI Vs. VANDNA ARORA & ANR.
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September 14, 2016 |
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ARUN TOMAR Vs. UNION OF INDIA & ANR.
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July 21, 2016 |
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ARVENDER SINGH Vs. UNION OF INDIA AND ORS.
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February 11, 2016 |
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ARVIND Vs. STATE (GNCT OF DELHI)
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February 19, 2016 |
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ARVIND Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
May 13, 2016 |
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ARVIND & ORS Vs. THE STATE & ANR
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March 9, 2016 |
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ARVIND KEJRIWAL Vs. ARUN JAITLEY AND ORS.
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October 19, 2016 |
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ARVIND KUMAR SHARMA Vs. IRCON INTERNATIONAL LIMITED
|
October 6, 2016 |
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ARVIND SHARMA Vs. THE STATE N.C.T OF DELHI & ANR
|
August 9, 2016 |
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ARVIND SINGHAL & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
September 19, 2016 |
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AS Vs. SNS
|
January 7, 2016 |
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ASCOT SHOES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
July 29, 2016 |
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ASHA @ AYESHA Vs. STATE & ANR
|
September 19, 2016 |
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ASHA CHITKARA AND ORS. Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
|
March 2, 2016 |
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ASHA GUPTA Vs. MAHENDER KUMAR AND ORS.
|
March 10, 2016 |
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ASHES KIRAN PRASAD Vs. UNION OF INDIA AND ORS.
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February 29, 2016 |
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ASHFAQUE ANSARI Vs. UNION OF INDIA & ORS.
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January 7, 2016 |
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ASHIF & ORS Vs. STATE (NCT OF DELHI) & ORS
|
May 2, 2016 |
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ASHISH Vs. DALAWAR SINGH
|
January 29, 2016 |
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ASHISH @ DANGER Vs. STATE
|
August 26, 2016 |
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ASHISH BHATIA Vs. STATE & ANR.
|
July 29, 2016 |
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ASHISH BHATIA Vs. STATE AND ORS.
|
February 24, 2016 |
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ASHISH GOSAIN Vs. DEPARTMENT OF TRANSPORT
|
May 2, 2016 |
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ASHISH KUMAR GUPTA Vs. A N AGGARWAL & SONS (HUF)
|
July 22, 2016 |
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ASHISH TANWAR & ORS Vs. STATE & ANR
|
September 9, 2016 |
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ASHLAND LICENSING AND INTELLECTUAL PROPERTY LLC & ANR Vs. DINESH MAHAJAN & ORS
|
July 12, 2016 |
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ASHOK BHADAURIA Vs. STATE
|
December 15, 2016 |
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ASHOK CHOUDHRY Vs. STATE (GNCT OF DELHI) AND ORS.
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March 29, 2016 |
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ASHOK GUPTA Vs. STATE
|
August 10, 2016 |
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ASHOK KUMAR Vs. NCT OF DELHI & ORS
|
August 12, 2016 |
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ASHOK KUMAR Vs. UNITED INDIA INS CO LTD & ORS
|
September 19, 2016 |
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ASHOK KUMAR Vs. GOVT. OF NCT OF DELHI
|
February 1, 2016 |
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ASHOK KUMAR Vs. RUSTAM AND ORS.
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January 22, 2016 |
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ASHOK KUMAR Vs. ANIL AGGARWAL & ORS.
|
March 9, 2016 |
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ASHOK KUMAR Vs. MONA
|
September 16, 2016 |
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ASHOK KUMAR Vs. STATE (NCT OF DELHI)
|
February 16, 2016 |
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ASHOK KUMAR Vs. PURSHOTAM LAL VERMA
|
September 22, 2016 |
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ASHOK KUMAR AGGARWAL Vs. CBI & ORS.
|
January 13, 2016 |
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ASHOK KUMAR BIND Vs. STATE NCT OF DELHI
|
September 1, 2016 |
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ASHOK KUMAR SHARMA Vs. JAI KUMAR AGGARWAL
|
May 5, 2016 |
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ASHOK KUMAR SINGHLA Vs. GOVT OF NCT OF DELHI
|
May 18, 2016 |
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ASHOK KUMAR TIWARI Vs. RAJESH KUMAR YADAV
|
May 6, 2016 |
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ASHOK THAPAR Vs. MANTRY REALITY LTD & ORS
|
August 11, 2016 |
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ASHOK VERMA Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
January 19, 2016 |
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ASHOK VIHAR, RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY (DDA) & ORS
|
August 26, 2016 |
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ASHOK. K. CHAUHAN AND ORS. Vs. CH. FINANCIAL SERVICES INC. PANAMA
|
April 8, 2016 |
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ASHUTOSH Vs. ARUN JAITLEY
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June 3, 2016 |
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ASHWANI BINDRA AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
|
May 2, 2016 |
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ASHWANI KUMAR AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
January 22, 2016 |
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ASHWANI KUMAR SHARMA Vs. STATE (GNCT OF DELHI)
|
September 1, 2016 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA & ORS
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July 22, 2016 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND ANR
|
July 29, 2016 |
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ASIAN GRANITES PVT. LTD. Vs. DEEN DAYAL AGGARWAL
|
January 6, 2016 |
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ASIF Vs. STATE (NCT OF DELHI)
|
June 3, 2016 |
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ASSIGNIA-VIL JV Vs. RAIL VIKAS NIGAM LIMITED
|
April 29, 2016 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. VIJAYA BANK
|
May 26, 2016 |
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ASSOCIATED TRADERS AND ENGINEERS P. LTD. Vs. GIRISH KUMAR JOSHI AND ORS.
|
February 5, 2016 |
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ATC TELECOM TOWER CORPORATION PVT LTD Vs. VIDEOCON TELECOMMUNICATIONS LTD
|
September 14, 2016 |
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ATC TELECOM TOWER CORPORATION PVT LTD Vs. VIDEOCON TELECOMMUNICATIONS LIMITED
|
September 15, 2016 |
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ATHAR (LEGAL HEIR OF LT. ASHRAF KHAN) Vs. AWADH NARAYAN
|
December 5, 2016 |
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ATHAR PARVEZ Vs. NARCOTICS CONTROL BUREAU
|
May 31, 2016 |
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ATHAR PERVEZ Vs. STATE
|
February 26, 2016 |
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ATIQUR REHMAN Vs. GOVT. OF NCT OF DELHI
|
December 8, 2016 |
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ATMIYA CHEMICALS Vs. GAS AUTHORITY OF INDIA LTD
|
September 20, 2016 |
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ATTAR SINGH Vs. STATE (NCT OF DELHI)
|
July 18, 2016 |
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ATTAR SINGH Vs. THE ADDL COMMISSIONER OF POLICE AND ANR
|
November 18, 2016 |
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ATUL KHAJURIA AND ORS. Vs. STATE AND ORS.
|
February 24, 2016 |
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ATUL KHANNA Vs. SUSHIL KUMAR & ANR
|
August 30, 2016 |
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ATUL RANA & ANR. Vs. STATE NCT OF DELHI & ANR.
|
August 10, 2016 |
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ATUL TALWAR Vs. STATE
|
September 8, 2016 |
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ATUL VERMA Vs. STATE OF NCT OF DELHI
|
November 10, 2016 |
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AURA SYNERGY INDIA LTD. AND ORS. Vs. NEW AGE FALSE CEILING CO. PVT. LTD. AND ORS.
|
February 10, 2016 |
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AURA SYNERGY INDIA PVT. LTD. & ORS. Vs. M/S. NEW AGE FALSE CEILING CO. PVT. LTD. & ORS.
|
November 18, 2016 |
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AVDESH Vs. STATE
|
April 6, 2016 |
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AVINASH MAAN Vs. SANJANA MAAN
|
September 19, 2016 |
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AVISHEK KUMAR SINGH Vs. PRAVEEN SINGH & ORS.
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July 25, 2016 |
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AVNIJA AHLUWALIA(MINOR) Vs. BIKRAMJIT AHLUWALIA & ORS.
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April 21, 2016 |
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AVNIJA AHLUWALIA(MINOR) Vs. BIKRAMJIT AHLUWALIA & ORS.
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December 14, 2016 |
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AVR INDIA PRIVATE LIMITED Vs. DEEPAK NARANG AND ORS.
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January 20, 2016 |
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AWB KRISHI SUVIDHA PARISAR (KOTA) PRIVATE LIMITED Vs. AWB INDIA PRIVATE LIMITED
|
August 29, 2016 |
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AYUB Vs. STATE OF NCT OF DELHI
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January 4, 2016 |
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AYUB @ MUNNA Vs. STATE OF NCT OF DELHI
|
September 14, 2016 |
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AZAD SINGH Vs. UNION OF INDIA AND ORS.
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April 1, 2016 |
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AZAD SINGH & ORS Vs. STATE N C T OF DELHI AND ANR
|
September 5, 2016 |
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AZAD SINGH HOODA Vs. DELHI TECHNOLOGY UNIVERSITY & ORS
|
September 19, 2016 |
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AZAD SINGH SOLANKI Vs. PUNJAB NATIONAL BANK
|
July 7, 2016 |
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AZHARUDDIN AND ORS. Vs. STATE GOVT. OF N.C.T. OF DELHI AND ORS.
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March 4, 2016 |
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AZIM KHAN Vs. STATE (GOVT OF NCT OF DELHI)
|
May 30, 2016 |
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AZIZ UR REHMAN & ORS Vs. STATE (NCT OF DELHI) & ORS
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May 24, 2016 |
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B Vs. UC
|
January 25, 2016 |
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B L KAPUR MEMORIAL HOSPITAL Vs. KOTHARI ASSOCIATES PVT LTD.
|
November 24, 2016 |
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B S BHALLA Vs. DDA
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April 29, 2016 |
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B. C. JAIN Vs. RAJINDER
|
January 19, 2016 |
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B. KAPOOR Vs. UNION OF INDIA THROUGH: SR.DEN/C/NORTHERN RAILWAY
|
February 12, 2016 |
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B.B. SHARMA Vs. UOI
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January 8, 2016 |
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B.L. BISHNOI Vs. UNION OF INDIA AND ORS.
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February 12, 2016 |
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B.L. KASHYAP AND SONS LTD. Vs. AIRPORT AUTHORITY OF INDIA
|
October 6, 2016 |
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B.P. JAIN AND ASSOC. AND ORS. Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2016 |
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B.S. BAMHRAH Vs. UNION OF INDIA AND ORS.
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February 2, 2016 |
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B.T. MANGLANI Vs. DELHI DEVELOPMENT AUTHORITY & ANR.
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June 2, 2016 |
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BABA SAHEB AMBEDKAR HOSPITAL & ANR Vs. ANITA & ANR
|
August 9, 2016 |
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BABBLOO AND ORS. Vs. STATE (N.C.T. OF DELHI)
|
January 15, 2016 |
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BABITA @ KAVITA Vs. STATE & ORS.
|
September 9, 2016 |
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BABITA @ PINKI Vs. SUNIL SHARMA
|
August 11, 2016 |
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BABITA YADAV Vs. NARENDRA AGGARWAL
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April 1, 2016 |
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BABU Vs. STATE (NCT OF DELHI)
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April 22, 2016 |
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BABU LAL MITHARWAL Vs. UNION OF INDIA AND ORS
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August 31, 2016 |
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BABY DIVYANSHI BISHT & ORS Vs. VASANT VALLEY SCHOOL & ORS
|
August 19, 2016 |
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BABY PRIYA KUMARI (MINOR) Vs. BLUBELLS SCHOOL INTERNATIONAL & ANR
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August 12, 2016 |
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BABY RADHIKA GUPTA & ANR Vs. ORIENTAL INSURANCE CO LTD
|
August 17, 2016 |
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BADKU Vs. STATE
|
June 2, 2016 |
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BADOL FARAZI Vs. THE STATE
|
May 6, 2016 |
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BAHADUR SINGH Vs. DELHI TRANSPORT CORPORATION
|
December 8, 2016 |
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BAHADUR SINGH YADAV Vs. MAHENDER PAL GUPTA AND ORS.
|
February 17, 2016 |
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BAJAJ ALLIANZ GENERAL Vs. NARENDER SINGH
|
May 20, 2016 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. USHA GUPTA
|
April 8, 2016 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. IZHAR AHMAD AND ORS.
|
March 16, 2016 |
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BAJRANG FABRICS PVT. LTD. Vs. COMMISSIONER OF VAT & ANR.
|
June 2, 2016 |
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BAJRANG GUPTA Vs. CBI
|
February 26, 2016 |
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BAL KISHAN BANSAL Vs. JAMMU & KASHMIR BANK LTD. & ANR
|
March 30, 2016 |
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BAL KISHAN CHAUHAN AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 5, 2016 |
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BAL KRISHAN AND OTHERS Vs. STATE AND OTHERS
|
March 28, 2016 |
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BALAJI ACTION BUILDWELL Vs. UNION OF INDIA
|
May 13, 2016 |
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BALAJI METAL Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
|
February 15, 2016 |
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BALBIR S TOMAR Vs. UNION OF INDIA & ANR
|
August 17, 2016 |
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BALKAR SINGH Vs. UNION OF INDIA & OTHERS
|
September 7, 2016 |
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BALRAM SAHU Vs. UNION OF INDIA & OTHERS
|
May 30, 2016 |
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BALVINDER PAL SINGH & ANR Vs. STATE & ANR
|
August 19, 2016 |
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BALVINDER SINGH BEDI & ANR Vs. AMIT CHADHA
|
August 3, 2016 |
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BALVIR S TOMAR Vs. UNION OF INDIA & ANR.
|
February 9, 2016 |
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BALWAN SINGH Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA & ORS
|
September 16, 2016 |
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BANDHU SYSTEMATIX PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
May 24, 2016 |
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BANDHU SYSTEMATIX PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
May 30, 2016 |
|
BANEY SINGH & ORS Vs. STATE
|
September 9, 2016 |
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BANI SINGH Vs. UNION OF INDIA AND ORS.
|
July 12, 2016 |
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BANSHIDHAR CHITS Vs. CHANDRA PRAKASH AGGARWAL
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July 11, 2016 |
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BANYAN TREE HOLDING (P) LIMITED Vs. MR. JAMSHYAD SETHNA AND ANR
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July 22, 2016 |
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BASIULLAH Vs. STATE
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May 30, 2016 |
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BATASHO DEVI Vs. REKHA & ORS
|
February 25, 2016 |
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BBC WORLDWIDE LIMITED Vs. ASST. DIRECTOR OF INCOME TAX, CIRCLE 1(1)
|
March 21, 2016 |
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BCH ELECTRIC LIMITED Vs. EATON CORPORATION AND ANR.
|
June 3, 2016 |
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BEEHIVE TECHNOLOGIES PRIVATE LIMITED Vs. BEEHIVE SYSTEMS PRIVATE LIMITED
|
January 13, 2016 |
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BEENA KUMARI Vs. RAJ KUMAR
|
August 16, 2016 |
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BEENA SHARMA AND ORS. Vs. SARLA PAUL AND ORS.
|
March 8, 2016 |
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BEERBALI Vs. STATE
|
May 24, 2016 |
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BENARA BEARINGS & PISTONS LTD. Vs. MAHLE ENGINE COMPONENTS INDIA PVT. LTD.
|
August 26, 2016 |
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BENGAL POLYSACKS Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT)
|
November 21, 2016 |
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BENGAL WATERPROOF LTD. Vs. UOI AND ORS.
|
February 18, 2016 |
|
BHAGAT SINGH @ SONU Vs. THE STATE
|
April 18, 2016 |
|
BHAGIRATH VERMA Vs. DADA DEV MANDIR PRABANDHAK SABHA (BARAH GAON) PALAM
|
September 26, 2016 |
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BHAGMAL (DECEASED) THRU. LRS Vs. UOI & ORS.
|
May 13, 2016 |
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BHAGTI RAM PANDEY Vs. STATE NCT OF DELHI
|
February 2, 2016 |
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BHAGWAN DAS KEWAL RAMANI Vs. ISHU RAMANI & ANR
|
September 22, 2016 |
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BHAGWAN DASS Vs. STATE
|
May 16, 2016 |
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BHAJAN LAL SHARMA Vs. STATE (GOVT OF NCT OF DELHI) & ORS.
|
August 1, 2016 |
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BHANDARI ENGINEERS & BUILDERS PVT. LTD. Vs. MAHARIA RAJ JOINT VENTURE AND ORS.
|
January 11, 2016 |
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BHANWAR PAL Vs. THE CHIEF SECRETARY AND ORS.
|
April 5, 2016 |
|
BHARAT Vs. STATE
|
July 12, 2016 |
|
BHARAT Vs. STATE (NCT OF DELHI)
|
June 1, 2016 |
|
BHARAT BHASKAR & ORS Vs. STATE & ANR
|
September 9, 2016 |
|
BHARAT BHUSHAN Vs. ABDUL GHAFFAR
|
March 16, 2016 |
|
BHARAT BHUSHAN @ BHAGWAN DAS Vs. RAJESH & ANR
|
October 17, 2016 |
|
BHARAT BHUSHAN YADAV Vs. RELIANT CONSTRUCTIONS PVT LTD & ORS
|
September 15, 2016 |
|
BHARAT BIJLEE LIMITED AND ORS. Vs. COMMISSIONER OF TRADE & TAXES AND ORS.
|
February 18, 2016 |
|
BHARAT HOTELS LTD. Vs. COMMISSIONER OF C. EX., CUS. & SERVICE TAX
|
January 18, 2016 |
|
BHARAT SANCHAR NIGAM LTD. Vs. NATIONAL TELECOM OF INDIA LTD. AND ORS.
|
January 5, 2016 |
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BHARAT SINGH Vs. GOVT OF NCT OF DELHI AND ORS
|
September 1, 2016 |
|
BHARAT SINGH Vs. UNION OF INDIA
|
May 16, 2016 |
|
BHARAT SINGH Vs. STATE
|
November 30, 2016 |
|
BHARAT VASUDEV KHATER AND ORS. Vs. RELIGARE FINVEST LTD.
|
February 1, 2016 |
|
BHARTI AIRTEL LIMITED & ORS Vs. UNION OF INDIA
|
May 11, 2016 |
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BHARTI AIRTEL LTD. AND ANOTHER Vs. UOI AND ANOTHER
|
December 19, 2016 |
|
BHARTI INFRATEL LIMITED Vs. SISTEMA SHYAM TELE SERVICES LIMITED
|
July 8, 2016 |
|
BHATIA ENTERPRISES Vs. SUBHASH ARORA
|
January 19, 2016 |
|
BHAWANJEET SINGH Vs. DIWAN SINGH
|
July 11, 2016 |
|
BHERU LAL Vs. STATE
|
December 21, 2016 |
|
BHIM SEN SINGH Vs. THE UNIVERSITY OF DELHI AND ORS.
|
January 7, 2016 |
|
BHIM SHANKAR THAKUR Vs. DELHI UNIVERSITY AND ANR.
|
October 5, 2016 |
|
BHIM SINGH Vs. GOVT OF NCT OF DELHI & ANOTHER
|
December 20, 2016 |
|
BHIM SINGH BISHT Vs. THE STATE GOVT OF NCT OF DELHI & ORS
|
July 25, 2016 |
|
BHIM SINGH TANWAR Vs. COLLECTOR OF STAMPS AND ANOTHER
|
April 5, 2016 |
|
BHOLA NATH SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 23, 2016 |
|
BHOLA RAM PATEL Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
|
May 18, 2016 |
|
BHOLA RAM PATEL Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR.
|
September 27, 2016 |
|
BHOLA RISHI Vs. STATE OF NCT OF DELHI
|
May 16, 2016 |
|
BHUMIKA Vs. THE HERITAGE SCHOOL
|
April 1, 2016 |
|
BHUPENDER Vs. STATE
|
May 25, 2016 |
|
BHUPINDER AUTO INTERNATIONAL Vs. COMMISSIONER, TRADE & TAXES AND ORS.
|
January 29, 2016 |
|
BHUPINDER KALRA Vs. PARAMJIT KAUR & ORS
|
September 29, 2016 |
|
BHUPINDER SINGH Vs. DRI
|
September 28, 2016 |
|
BHUSHAN KUMAR KHANNA Vs. ASHA DEVI
|
August 16, 2016 |
|
BIHARI MUKHIYA Vs. STATE (GNCT OF DELHI)
|
May 30, 2016 |
|
BIJENDER KUMAR Vs. FINANCIAL COMISSIONER, GOVT. OF NCT OF DELHI & ORS
|
July 26, 2016 |
|
BIJENDER SINGH Vs. STATE
|
April 25, 2016 |
|
BIJENDER SINGH @ RAJU PARCHA Vs. STATE (GOVT OF NCT DELHI)
|
May 10, 2016 |
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BIMLA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
January 6, 2016 |
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BIMLESH KUMAR BABUL Vs. STATE ( NCT OF DELHI) & ORS
|
September 30, 2016 |
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BINDA DEVI Vs. DABBOO YADAV @ SANJEEV YADAV
|
September 7, 2016 |
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BINDU SHARMA Vs. STATE
|
September 8, 2016 |
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BINU CHAUDHARY Vs. LT. GOVERNOR OF DELHI AND ORS.
|
March 17, 2016 |
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BISHAMBER Vs. STATE OF DELHI
|
December 16, 2016 |
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BISMILLAH Vs. STATE
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May 13, 2016 |
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BLUE COAST HOTELS LIMITED Vs. KAMAL SHARMA & ORS
|
February 5, 2016 |
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BLUE HORIZON IT SOLUTIONS PVT. LTD. Vs. ANUJ BAIRATHI
|
August 5, 2016 |
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BLUEBERRY BOOKS Vs. GOOGLE INDIA PVT. LTD
|
May 25, 2016 |
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BOBY Vs. STATE (NCT OF DELHI)
|
July 14, 2016 |
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BODO HERBERT GARBE Vs. CBI & ANR.
|
February 11, 2016 |
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BPI (INDIA) PVT LTD & ORS Vs. CREATION FOR CHILDREN INTERNATIONAL NV
|
August 8, 2016 |
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BRAHAMA DEVI Vs. STATE OF NCT OF DELHI AND ANR
|
January 29, 2016 |
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BRIG A.K. BHUTANI Vs. M/S. CENTRAL WAREHOUSING CORPORATION & ORS.
|
May 10, 2016 |
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BRIGH. KRISHNA NANDAN, VSM (RETD.) Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
October 4, 2016 |
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BRIGHT EXPORT LIMITED Vs. CENTRAL BOARD OF TRUSTEES,EPF ORGANISATION
|
September 8, 2016 |
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BRIGHT EXPORT LIMITED Vs. CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION
|
March 21, 2016 |
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BRIGHT LIFECARE PRIVATE LIMITED Vs. STATE
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May 16, 2016 |
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BRIJ LAL Vs. STATE (NCT OF DELHI)
|
December 7, 2016 |
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BRIJ LAL & SONS Vs. D D A
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September 8, 2016 |
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BRIJ PAL Vs. SANT RAM
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February 1, 2016 |
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BRIJESH KUMAR GUPTA AND ORS. Vs. STATE AND ANR.
|
August 31, 2016 |
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BRIJESH YADAV Vs. STATE (NCT OF DELHI)
|
February 1, 2016 |
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BRILLIANT METALS PVT. LTD. Vs. COMMISSIONER OF TRADE & TAXES
|
February 3, 2016 |
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BRITISH SPRINGS CO. AND ANOTHER Vs. MOTILAL BANARSI DASS
|
May 5, 2016 |
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BSES RAJDHANI POWER LTD AND OTHERS Vs. NAVAL SINGH
|
February 8, 2016 |
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BSES RAJDHANI POWER LTD THR ITS AUTHORISED SIGNATO Vs. I D SHARMA & ORS
|
July 22, 2016 |
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BSES YAMUNA POWER LTD & ORS Vs. MAHINDER KUMAR
|
August 5, 2016 |
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BSES YAMUNA POWER LTD. Vs. SH. M.C. GOEL
|
July 29, 2016 |
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BSES YAMUNA POWER LTD. & ANR. Vs. M/S. TALUPULA ENGG. CO.
|
January 22, 2016 |
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BSES YAMUNA POWER LTD. & ORS. Vs. MAHENDER KUMAR
|
May 24, 2016 |
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BUDDHI VIDHATAJAN KALYAN SAMITI Vs. UNION OF INDIA & ANR.
|
December 15, 2016 |
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BULLION AND JEWELLERS ASSOCIATION Vs. UNION OF INDIA
|
April 26, 2016 |
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BUMIHIWAY(M)SDN,BHD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 17, 2016 |
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BURGER KING CORPORATION Vs. MR SHAMEEK & ANR
|
May 2, 2016 |
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BWL LTD Vs. UOI
|
May 9, 2016 |
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CAIRN INDIA LIMITED & ORS Vs. DIRECTORATE GENERAL OF FOREIGN TRADE & ORS
|
October 18, 2016 |
|
CAMPAIGN FOR PEOPLE PARTICIPATION IN DEVELOPMENT PLANNING Vs. GOVERNOR OF NCT OF DELHI & ORS.
|
January 7, 2016 |
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CANARA BANK Vs. P.N. SHUKLA AND ORS.
|
January 18, 2016 |
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CANARA BANK Vs. GULZARI LAL KWATRA
|
December 6, 2016 |
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CANBANK FINANCIAL SERVICES LTD. Vs. SFL INDUSTRIES LTD. & ANR.
|
November 9, 2016 |
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CANON INDIA PVT. LTD. Vs. DY. COMMISSIONER OF CUSTOMS, NEW DELHI
|
February 8, 2016 |
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CAPRI BATHAID PRIVATE LIMITED Vs. COMMISSIONER OF TRADE & TAXES
|
March 2, 2016 |
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CAPT. TEJ KISHAN RAINA Vs. DR. NIRMAL RAINA & ORS.
|
April 19, 2016 |
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CAPTAIN CHARMAINE KAULA & ORS. Vs. RATAN KAULA & ORS.
|
July 27, 2016 |
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CARAVAN FREIGHT CARRIER PRIVATE LIMITED & ORS Vs. DEEPAK HARISINGH LULLA & DEEPAK LULLA & ANR
|
August 24, 2016 |
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CARLSBERG INDIA PRIVATE LIMITED Vs. UNION OF INDIA & ORS.
|
August 5, 2016 |
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CARTIER INTERNATIONAL AG AND ORS. Vs. GAURAV BHATIA AND ORS.
|
January 4, 2016 |
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CBSE Vs. MOUNT CARMEL SCHOOL SOCIETY AND ORS.
|
January 15, 2016 |
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CEAT LIMITED Vs. THE CENTRAL BOARD OF DIRECT TAXES AND ORS.
|
April 7, 2016 |
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CELLULAR OPERATORS ASSOCIATION OF INDIA AND ORS. Vs. TELECOM REGULATORY AUTHORITY OF INDIA AND ORS.
|
February 29, 2016 |
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CENTRAL BOARD OF FILM CERTIFICATION & ANR. Vs. PANKAJ BUTALIA & ANR.
|
February 15, 2016 |
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CENTRAL BOARD OF TRUSTEES EPF Vs. ST. MICHAELS SCHOOL DURGAPUR
|
August 23, 2016 |
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CENTRAL BUREAU OF INVESTIGATION Vs. RAJA BHATTACHARYA AND ORS.
|
January 14, 2016 |
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CENTRAL BUREAU OF INVESTIGATION Vs. GOVT OF NCT OF DELHI & ANR
|
February 10, 2016 |
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CENTRAL BUREAU OF INVESTIGATION Vs. OM ARORA & ORS
|
June 2, 2016 |
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CENTRAL COAFIELDS LTD Vs. ANIL RUBBER MILLS PVT LTD
|
May 4, 2016 |
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CENTRAL COTTAGE INDUSTRIES CORPORATION OF INDIA LT Vs. M TEX EXPORTS PVT LTD
|
September 8, 2016 |
|
CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA Vs. UNION OF INDIA AND ORS.
|
March 23, 2016 |
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CENTRAL SECRETARIAT STENOGRAPHERS SERVICE ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ANR.
|
October 20, 2016 |
|
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UOI AND ANR
|
January 13, 2016 |
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CEPCO INDUSTRIES PVT LTD Vs. NARINDER PAL SINGH CHAWLA
|
July 11, 2016 |
|
CHAIRMAN (S.S.C.) Vs. AJAY MEHRA
|
July 27, 2016 |
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CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES, & ANR. Vs. SHIVA NANDAN PRASAD & ANR.
|
July 19, 2016 |
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CHAMANLAL VERMA & ORS Vs. STATE & ANR
|
August 4, 2016 |
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CHANCELLOR, MASTERS & SCHOLARS OF UNIVERSITY OF OX Vs. RAMESHWARI PHOTOCOPY SERVICES & ANR
|
September 16, 2016 |
|
CHANDAN Vs. STATE
|
June 3, 2016 |
|
CHANDAN SINGH Vs. STATE
|
November 3, 2016 |
|
CHANDAN SINGH Vs. MTNL HAVING REGISTERED OFFICE AT MAHANAGAR DOORSAN
|
August 23, 2016 |
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CHANDER BHAN Vs. STATE AND ORS.
|
January 15, 2016 |
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CHANDER PRAKASH Vs. VED PRAKASH
|
September 16, 2016 |
|
CHANDER SINGH Vs. STATE
|
June 3, 2016 |
|
CHANDER WATI Vs. BABITA
|
July 18, 2016 |
|
CHANDERJEET KUMAR @ KISHAN Vs. STATE
|
September 20, 2016 |
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CHANDERKANTA PRIVATE ITI Vs. DIRECTORATE GENERAL OF TRAINING AND ANR
|
December 22, 2016 |
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CHANDINI SRIVASTAVA Vs. CBI AND ORS.
|
February 9, 2016 |
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CHANDOK MACHINERIES Vs. S N SUNDERSON & CO
|
September 19, 2016 |
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CHANDRA PRABHU MARKETING PVT. LTD. AND ORS. Vs. LT. GOVERNOR & ORS.
|
September 27, 2016 |
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CHANDRAKANT JHA Vs. STATE
|
January 27, 2016 |
|
CHANDRASHEKHAR PANDEY & ANR Vs. STATE (NCT OF DELHI) & ANR
|
August 22, 2016 |
|
CHARAN DAS Vs. UNION OF INDIA & ORS
|
May 30, 2016 |
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CHATTER (DECEASED) THRU LRS Vs. FINANCIAL COMMISSIONER OF DELHI & ORS.
|
March 22, 2016 |
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CHAUDHARY SKIN TRADING COMPANY Vs. PR. COMMISSIONER OF INCOME TAX
|
November 2, 2016 |
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CHAUHAN ABHINAVSINGH ABHIMANYUSINGH AND ANR Vs. ALL INDIAN INSTITUTE OF MEDICAL SCIENCES
|
October 5, 2016 |
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CHENNAI-ENNORE PORT ROAD CO. LTD. Vs. RDS PROJECT LTD.
|
March 15, 2016 |
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CHERAN ENTERPRISES PVT. LTD. Vs. DATA ACCESS INDIA LTD. AND ORS.
|
July 22, 2016 |
|
CHETAN MALHOTRA Vs. LALA RAM
|
May 13, 2016 |
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CHETAN SHARMA Vs. STATE & ANOTHER
|
November 17, 2016 |
|
CHETRAM SAINI Vs. STATE (NCT OF DELHI)
|
January 21, 2016 |
|
CHIEF CONTROLLING REVENUE AUTHORITY Vs. STATE
|
June 3, 2016 |
|
CHIEF SECRETARY & ORS Vs. JITENDER KUMAR BHATIA
|
August 23, 2016 |
|
CHIEF. ENGG. DELHI ADMN. KASH. G Vs. DELHI FLOOD CONTROL MAZDOOR UNION
|
July 14, 2016 |
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CHITRA JAGJIT SINGH Vs. THE INDIAN PERFORMING RIGHTS SOCIETY AND ORS.
|
March 14, 2016 |
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CHITRA JAGJIT SINGH Vs. THE INDIAN PERFORMING RIGHT SOCIETY LIMITED AND ORS.
|
March 16, 2016 |
|
CHITRA SAINI Vs. STATE & ANR
|
September 21, 2016 |
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CHITRA SHARMA Vs. AIRLINE ALLIED SERVICES LTD. & ORS
|
November 30, 2016 |
|
CHITRANJAN DEV GOEL AND OTHERS Vs. STATE (NCT OF DELHI) AND OTHERS
|
March 21, 2016 |
|
CHITTAR LEKHA Vs. GANGA RAM
|
May 18, 2016 |
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CHURCHILL BROTHERS SPORTS CLUB PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
January 5, 2016 |
|
CITICORP INTERNATIONAL LTD Vs. SHIV-VANI OIL & GAS EXPLORATION
|
July 8, 2016 |
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CO-OPERATIVE CO. LTD. Vs. D.T.T.D.C. AND ORS.
|
January 4, 2016 |
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COL DEVINDER SHERAWAT Vs. DEPUTY COMMISSIONER SDMC AND ORS.
|
September 15, 2016 |
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COL. DEVINDER SEHRAWAT Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR.
|
August 17, 2016 |
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COL. KALYAN SINGH THR. HIS LR. Vs. WIMPY INTERNATIONAL LTD. AND ORS.
|
January 29, 2016 |
|
COLONEL RAMANJIT SINGH KAPANY SENA MEDAL Vs. UNION OF INDIA
|
May 18, 2016 |
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COLUMBIA HOLDINGS PRIVATE LIMITED Vs. SSP DEVELOPERS PVT. LTD.
|
August 11, 2016 |
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COLUMBIA SPORTSWEAR COMPANY Vs. HARISH FOOTWEAR & ANR
|
September 22, 2016 |
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COMBA TELECOM LIMITED Vs. S. TEL PRIVATE LTD.
|
February 29, 2016 |
|
COMBA TELECOM LTD Vs. S TEL PVT LTD
|
August 22, 2016 |
|
COMET HEALTHCARE AND CONSULTING PRIVATE LIMITED AND ORS. Vs. R.G. SCIENTIFIC ENTERPRISES PRIVATE LIMITED
|
February 10, 2016 |
|
COMFORT INTECH LIMITED Vs. UNION OF INDIA & ANR
|
August 23, 2016 |
|
COMMISSIONER OF C. EX., DELHI-II Vs. SOM PAN PRODUCTS ALLOYS PVT. LTD.
|
January 11, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE DELHI-I Vs. THE HEELS AND ORS.
|
February 8, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE DELHI-II Vs. GANPATI ROLLINGS PVT. LTD. & ANR.
|
May 31, 2016 |
|
COMMISSIONER OF CUS. (AIR CARGO EXPORT) Vs. STUPA CONSULTING PVT. LTD.
|
May 27, 2016 |
|
COMMISSIONER OF CUS. (PREVENTIVE), NEW DELHI Vs. SAVI VISION PVT. LTD.
|
May 27, 2016 |
|
COMMISSIONER OF EXCISE ENTERTAINMENT Vs. M/S POLO AMUSEMENT PARK LTD. & ORS.
|
April 22, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. ORACLE INDIA PVT.LTD.
|
July 12, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. AMAR UJALA PUBLICATION LTD
|
May 11, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. HERBALIFE INTERNATIONAL INDIA PVT. LTD.
|
May 13, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. SALORA INTERNATIONAL LTD.
|
May 13, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. HARJEEV AGGARWAL
|
March 10, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. VATIKA LANDBASE PVT. LTD.
|
February 26, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. M/S NAV SANSAR AGRO PRODUCTS
|
November 16, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. M/S BHUSHAN STEELS AND STRIPS LTD.
|
December 1, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. BDR BUILDERS AND DEVELOPERS LTD
|
May 4, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. JANATA PARTY
|
March 23, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. DHARAMPAL SATYAPAL
|
January 6, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. HALLIBURTON EXPORT INC.
|
July 11, 2016 |
|
COMMISSIONER OF INCOME TAX (E) Vs. PUSHPAWATI SINGHANIA RESEARCH INSTITUTE FOR LIVER, RENAL AND DIGESTIVE DISEASES
|
March 29, 2016 |
|
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. MONARCH EDUCATIONAL SOCIETY
|
February 3, 2016 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. M/S ANSAL HOUSING AND CONSTRUCTION
|
July 26, 2016 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. M.M. AQUA TECHNOLOGIES LTD.
|
July 22, 2016 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. LATE SH. K.M. BIJLI THRU LRS
|
December 15, 2016 |
|
COMMISSIONER OF INCOME TAX DELHI IV Vs. DLF UNIVERSAL LTD.
|
December 21, 2016 |
|
COMMISSIONER OF INCOME TAX DELHI-II Vs. CARGILL FOOD INDIA LIMITED
|
February 19, 2016 |
|
COMMISSIONER OF INCOME TAX DELHI-XI Vs. INDIAN NATIONAL CONGRESS (I)/ALL INDIA CONGRESS COMMITTEE
|
March 23, 2016 |
|
COMMISSIONER OF INCOME TAX, DELHI-7 Vs. DLF HILTON HOTELS
|
May 10, 2016 |
|
COMMISSIONER OF INCOME TAX-2 Vs. CENTRAL WAREHOUSING CORPORATION LTD.
|
January 8, 2016 |
|
COMMISSIONER OF INCOME TAX-IV Vs. GALLIUM INDUSTRIES LTD.
|
January 27, 2016 |
|
COMMISSIONER OF INCOME TAX-IX Vs. AMAN KHERA
|
August 3, 2016 |
|
COMMISSIONER OF POLICE Vs. KARAM CHAND
|
July 19, 2016 |
|
COMMISSIONER OF POLICE AND ORS. Vs. RAVINDER SOLANKI
|
March 28, 2016 |
|
COMMISSIONER OF WEALTH TAX Vs. MOHAN EXPORTS INDIA P. LTD
|
May 16, 2016 |
|
COMMISSIONER, COMMERCIAL TAX, GOVT. OF MADHYA PRADESH Vs. THE OFFICIAL LIQUIDATOR AND ORS.
|
April 7, 2016 |
|
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. DHARMENDRA SINGH
|
February 1, 2016 |
|
COMMON CAUSE, A REGD. SOCIETY Vs. BAHUJAN SAMAJ PARTY
|
July 7, 2016 |
|
COMMR. OF INCOME TAX-DELHI Vs. MANSAROVAR COMMERCIAL P. LTD. AND ORS.
|
February 22, 2016 |
|
COMMUNICATION WORLD Vs. COMMISSIONER, TRADE AND TAXES
|
July 27, 2016 |
|
COMMUNITY WELFARE BANQUET ASSOCIATION DELHI Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 6, 2016 |
|
CONCEPT INFRACON PVT. LTD. Vs. HIMALAYA CREST POWER LTD.
|
January 27, 2016 |
|
CONCLAVE PHARMA PVT LTD. Vs. GOVT OF NCT OF DELHI & ANR.
|
May 16, 2016 |
|
CONCORDE RESIDENTIAL SCHOOLS KERALA PVT LTD Vs. ICICI BANK LIMITED & ORS
|
September 2, 2016 |
|
CONSOLIDATED FINVEST AND INVESTMENTS LIMITED Vs. BUDHIYAMARKETING PRIVATE LIMITED
|
December 19, 2016 |
|
CONSUMER FINANCIAL SERVICES LIMITED Vs. L&T HOUSING FINANCE LIMITED
|
August 29, 2016 |
|
CONTINENTAL CARRIERS Vs. COMMISSIONER OF INCOME TAX, NEW DELHI
|
April 26, 2016 |
|
COOPER PHARMA Vs. D.G.F.T.
|
December 7, 2016 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. B K DHINGRA & ANR
|
September 22, 2016 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. GURVINDER SINGH & ANR
|
August 16, 2016 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. MAHESH KUMAR GUPTA & ANR
|
August 12, 2016 |
|
COUNCIL OF INSTT OF CHARTERED ACC OF INDIA Vs. UMA SHANKAR JHA & ANR.
|
August 11, 2016 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DEEPAK JAIN AND ANR.
|
August 4, 2016 |
|
COURT ON ITS MOTION Vs. DHIRAJ JAIN
|
February 24, 2016 |
|
COURT ON ITS OWN MOTION Vs. DEEPAK KHOSLA
|
February 22, 2016 |
|
CREONS INFRASTRUCTURE PVT LTD Vs. LIFESTYLE INTERNATIONAL PVT LTD
|
August 29, 2016 |
|
CRESENT ELECTRO SECURITY SYSTEMS PVT. LTD. Vs. BROADCAST ENGINEERING CONSULTANTS INDIA LTD.
|
February 17, 2016 |
|
CROWN HEIGHT OWNERS WELFARE ASSOCIATION Vs. JACKSONS DEVELOPERS PRIVATE LIMITED AND ORS.
|
March 28, 2016 |
|
CRUST FRANCHISE PTY LTD Vs. RNHK INDIA FOOD PRIVATE LIMITED & OTHERS
|
August 24, 2016 |
|
CT. DASHRATH AND ORS Vs. COMMISSIONER OF POLICE & ORS
|
November 16, 2016 |
|
CT. DRV. ISMAIL KHAN Vs. UOI AND ORS.
|
May 9, 2016 |
|
CT/GD NARENDRA KUMAR Vs. SH N K RAGHUPATHI & ANR
|
August 30, 2016 |
|
CUB PTY LIMITED Vs. UOI & ORS
|
July 25, 2016 |
|
CUSTOMS Vs. SURENDER KUMAR JAIN & ORS
|
September 7, 2016 |
|
D K GARG & ORS Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 4, 2016 |
|
D.D.A. Vs. ANANT RAJ AGENCIES AND ORS.
|
January 4, 2016 |
|
D.D.A. Vs. ANANT RAJ AGENCIES
|
January 5, 2016 |
|
D.K. KAUNTAE Vs. SURESH KUMAR (HAVILDAR)
|
October 6, 2016 |
|
D.K.C. Vs. K.C. AND ORS.
|
January 12, 2016 |
|
D.P. MULCHANDANI Vs. FCI AND ORS.
|
March 18, 2016 |
|
DALBIR SINGH Vs. STATE (GNCT OF DELHI)
|
January 8, 2016 |
|
DALBIR SINGH DAGAR & ORS Vs. THE STATE (GOVT OF NCT OF DELHI)
|
April 19, 2016 |
|
DALIP KUMAR ATAL Vs. STATE (NCT OF DELHI) & ANR
|
August 4, 2016 |
|
DALIP SINGH Vs. STATE GOVT. OF NCT OF DELHI & ORS
|
July 29, 2016 |
|
DALIP SINGH Vs. UOI AND ORS.
|
March 15, 2016 |
|
DALJEET Vs. STATE OF DELHI
|
February 24, 2016 |
|
DANISH & ORS Vs. STATE
|
September 9, 2016 |
|
DAP BUILDCON PVT. LTD. Vs. B.B. LAL AGGARWAL
|
December 16, 2016 |
|
DARIO VUANELLO Vs. CUSTOMS
|
January 29, 2016 |
|
DARSHAN TRUST AND ORS Vs. SUB REGISTRAR III
|
August 24, 2016 |
|
DARSHNA Vs. STATE (GOVT OF NCT DELHI)
|
August 19, 2016 |
|
DART INDUSTRIES INC & ANR. Vs. TECHNO PLAST & ORS.
|
July 21, 2016 |
|
DARYAO SINGH Vs. STATE & ORS
|
September 22, 2016 |
|
DASHRATH SINGH Vs. ANDHRA BANK & ORS.
|
May 10, 2016 |
|
DATA INFOSYS LTD. AND ORS. Vs. INFOSYS TECHNOLOGIES LTD.
|
February 5, 2016 |
|
DATAWIND INNOVATIONS PRIVATE LIMITED Vs. INDUS MOBILE DISTRIBUTION PRIVATE LIMITED & ORS.
|
June 3, 2016 |
|
DAULAT @ KALIA Vs. STATE NCT OF DELHI
|
May 4, 2016 |
|
DAVINDER BAKSHI & ORS Vs. STATE NCT OF DELHI & ANR
|
May 24, 2016 |
|
DAVINDER KUMAR Vs. UNION OF INDIA & ORS
|
July 13, 2016 |
|
DAVINDER SINGH DAWER Vs. STATE & ANR
|
September 2, 2016 |
|
DCM SHRIRAM INDUSTRIES LTD. Vs. UNION OF INDIA
|
May 25, 2016 |
|
DDA Vs. SHALINI KANWAR
|
May 18, 2016 |
|
DDA Vs. BHAIRON JI MANDIR SAMITI AND ORS.
|
February 18, 2016 |
|
DECCAN CHRONICLE HOLDINGS LTD Vs. RESERVE BANK OF INDIA AND ANR
|
September 23, 2016 |
|
DEEKSHA MADAAN Vs. DIRECTORATE OF EDUCATION & ORS
|
September 15, 2016 |
|
DEEP CHAND NAG Vs. UNION OF INDIA AND ORS.
|
January 4, 2016 |
|
DEEPAK Vs. STATE (NCT OF DELHI)
|
November 11, 2016 |
|
DEEPAK Vs. STATE AND ANR.
|
September 30, 2016 |
|
DEEPAK & CO Vs. UNION OF INDIA & ORS
|
September 20, 2016 |
|
DEEPAK AGGARWAL Vs. STATE & ANR.
|
December 9, 2016 |
|
DEEPAK CHAUHAN AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 5, 2016 |
|
DEEPAK DABRAL AND ORS. Vs. GOVT. OF DELHI AND ORS.
|
April 8, 2016 |
|
DEEPAK JAIN Vs. KAMAL GARG
|
October 5, 2016 |
|
DEEPAK KHOSLA Vs. PRAMOD KUMAR AND ORS.
|
June 2, 2016 |
|
DEEPAK KUMAR Vs. COMMISSIONER OF POLICE AND ANR
|
August 8, 2016 |
|
DEEPAK KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES & ORS.
|
July 22, 2016 |
|
DEEPAK KUMAR Vs. OFFICE OF THE DISTRICT AND SESSIONS JUDGE (HQS) & ORS.
|
November 17, 2016 |
|
DEEPAK KUMAR & ORS Vs. GOVT OF NCT OF DELHI & ANR
|
August 29, 2016 |
|
DEEPAK LOMAS & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 19, 2016 |
|
DEEPAK MALIK Vs. THE STATE (GOVT OF NCT OF DELHI)
|
May 30, 2016 |
|
DEEPAK MOHAN Vs. UNION OF INDIA & ORS
|
August 31, 2016 |
|
DEEPAK RAI Vs. STATE ( GNCT OF DELHI)
|
July 12, 2016 |
|
DEEPAK SHARMA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 16, 2016 |
|
DEEPAK SINGH Vs. STATE
|
May 25, 2016 |
|
DEEPAK TYAGI & ORS Vs. UNION OF INDIA
|
July 12, 2016 |
|
DEEPIKA PRASHAR & ANR Vs. SUMAN SINGH VIRK AND ANR
|
August 4, 2016 |
|
DEEPU Vs. STATE
|
May 25, 2016 |
|
DELHI COOPERATIVE HOUSING FINANCE CORPORATION LTD. AND ANR. Vs. LOVE GOPAL BHARDWAJ
|
August 12, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAMESH CHAND & ORS
|
May 3, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SUBHASH CHAND
|
July 18, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHRI SUDIP KUMAR LAHIRI
|
July 26, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KHEM CHAND AND ORS.
|
March 2, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. CHETAN SWAROOP & ORS
|
May 24, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. M/S MANOHAR SINGH SAHNY & CO.
|
December 22, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SMT. RAJPATI DEVI
|
October 24, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SK ENTERPRISES
|
September 15, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MADHUR KRISHNA
|
January 12, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BIRENDER SINGH AND ANOTHER
|
October 21, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. VASANT SURGICO MEDICAL CENTRE PVT. LTD. AND ORS.
|
February 25, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SH. ASHOK KUMAR
|
October 26, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. HUMAN CARE MEDICAL CHARITABLE TRUST
|
February 2, 2016 |
|
DELHI INFRA DEVELOPERS PRIVATE LIMITED Vs. PRALEEN CHOPRA & ANR
|
August 24, 2016 |
|
DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED Vs. UNION OF INDIA, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE AND OTHERS
|
October 27, 2016 |
|
DELHI JAL BOARD Vs. DALBIR SINGH RAWAT
|
August 5, 2016 |
|
DELHI MEAT MERCHANT ASSOCIATION Vs. EAST DELHI MUNICIPAL CORPORATION OF DELHI & ORS
|
May 31, 2016 |
|
DELHI MEDICAL ASSOCIATION Vs. PRINCIPAL SECRETARY (HEALTH) AND ORS.
|
April 8, 2016 |
|
DELHI METRO CORPORATION LTD. Vs. M/S.MARUTI ELECTRICALS & ANR.
|
May 16, 2016 |
|
DELHI OUTDOOR ADVERTISERS ASSOCIATION (REGD) Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
|
September 2, 2016 |
|
DELHI PUBLIC SCHOOL AND ANR. Vs. MANOJ BHANDARI AND ANR.
|
November 8, 2016 |
|
DELHI PUBLIC SCHOOL SOCIETY Vs. D.P.S. WORLD FOUNDATION AND ANR.
|
April 18, 2016 |
|
DELHI SIKH GURDWARA MANAGEMENT COMMITTEE & ANR. Vs. UNION OF INDIA & ORS.
|
March 29, 2016 |
|
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. CAPITAL INFRASTRUCTURE AND PROJECTS PVT. LTD.
|
December 23, 2016 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PRAVEEN KUMAR
|
July 20, 2016 |
|
DELHI TRANSCO LIMITED Vs. KANHIYA LAL
|
September 26, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. BALCHAND
|
August 22, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. OM KANWAR
|
January 14, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. MOHINDER SINGH
|
September 14, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. RAJENDER KUMAR
|
September 30, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. RAJ PAL
|
February 5, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. SHRI PALE RAM
|
February 5, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. SH. DEV RAJ SINGH
|
January 27, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. SHRI RAJBIR SINGH
|
February 12, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. SHRI RAM KUMAR
|
February 11, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. JAGDISH PRASAD
|
November 4, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. SH. BALBIR SINGH
|
July 28, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. VIVEK PURI
|
February 19, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. BALBIR SINGH
|
November 16, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. SH. BAL KISHAN
|
July 25, 2016 |
|
DELHI TRANSPORT CORPORATION Vs. PALE RAM
|
November 17, 2016 |
|
DELHI TRANSPORT CORPORATION & ANR. Vs. NATIONAL INDUSTRIAL TRAINING CENTRE & ORS.
|
February 9, 2016 |
|
DELHI UNIVERSITY CONTRACT EMPLOYEES UNION AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
|
November 22, 2016 |
|
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. KANWAR SINGH & ORS
|
August 29, 2016 |
|
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. SHASHI MALIK AND ORS
|
September 1, 2016 |
|
DENSO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 29, 2016 |
|
DEPARTMENT OF ELECTRONICS AND INFORMATION TECHNOLOGY Vs. STAR INDIA PVT. LTD.
|
July 29, 2016 |
|
DEPARTMENT OF TELECOMMUNICATIONS Vs. SATYA PRAKASH & ORS.
|
May 30, 2016 |
|
DEPARTMENT OF TRANSPORT GOVERNMENT OF NCT OF DELHI Vs. STAR BUS SERVICES PVT. LTD.
|
March 11, 2016 |
|
DEPUTY COMMISSIONER OF POLICE Vs. BADLU PASWAN AND ORS.
|
February 19, 2016 |
|
DEPUTY DIRECTOR OF INCOME TAX Vs. VIRAGE LOGIC INTERNATIONAL
|
November 9, 2016 |
|
DESH RAJ Vs. STATE (GOVT OF NCT OF DELHI)
|
April 27, 2016 |
|
DESH RAJ SINGH GAUTAM Vs. SUNIL KUMAR
|
May 20, 2016 |
|
DESHRAJ Vs. UPSC & ANR.
|
July 13, 2016 |
|
DEV KANT KAMAT @ DEBU Vs. STATE (NCT OF DELHI)
|
July 13, 2016 |
|
DEV PRAKASH SHARMA Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
August 22, 2016 |
|
DEV RAJ Vs. STATE
|
November 28, 2016 |
|
DEV VRAT SINGH BAGHEL Vs. D A V PUBLIC SCHOOL & ORS
|
August 24, 2016 |
|
DEVAGIRI FARMS PVT. LTD Vs. SANJAY KAPUR
|
February 1, 2016 |
|
DEVANSH PRATAP KASHYAP Vs. DEEP PUBLIC SCHOOL & ORS
|
August 19, 2016 |
|
DEVENDER AND ORS. Vs. STATE OF DELHI
|
March 31, 2016 |
|
DEVENDER BANSAL & ANR Vs. STATE (NCT OF DELHI) & ANR
|
August 12, 2016 |
|
DEVENDER GOLA Vs. STATE AND ORS.
|
January 22, 2016 |
|
DEVENDER SINGH Vs. NATIONAL TECHNICAL RESEARCH ORGANIZATION
|
July 11, 2016 |
|
DHAN DEVI Vs. LAXMI DEVI & ORS.
|
December 16, 2016 |
|
DHANWANT KAUR Vs. STATE
|
October 4, 2016 |
|
DHANWANT KAUR BUTALIA AND ORS. Vs. GURU NANAK PUBLIC SCHOOL AND ORS.
|
January 14, 2016 |
|
DHARAM KAUR Vs. NARENDER
|
May 5, 2016 |
|
DHARAM VEER Vs. BHARAT SANCHAR NIGAM LIMITED & ORS
|
July 27, 2016 |
|
DHARAM VIR Vs. STATE
|
June 2, 2016 |
|
DHARAMBIR & ORS Vs. STATE ( NCT OF DELHI) & ANR
|
May 10, 2016 |
|
DHARMENDER Vs. STATE
|
June 3, 2016 |
|
DHARMENDER PAL SONI AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
February 1, 2016 |
|
DHARMENDRA YADAV Vs. UNION OF INDIA AND ORS.
|
July 29, 2016 |
|
DHARMVIR SINGH AND ORS Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS
|
August 26, 2016 |
|
DHEERAJ KUMAR TOKAS Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 8, 2016 |
|
DHEERAJ SINGH Vs. COMMISSIONER OF POLICE AND ANOTHER
|
September 30, 2016 |
|
DHIRENDER AND ORS. Vs. THE STATE (DELHI ADMN.) AND ORS.
|
January 29, 2016 |
|
DHIRENDER KUMAR Vs. SANJIV KUMAR
|
December 20, 2016 |
|
DHRUV SHEORAN. Vs. STATE (NCT OF DELHI) AND ORS.
|
March 8, 2016 |
|
DHRUV VARMA AND ORS. Vs. ABN AMRO BANK NV AND ORS.
|
January 28, 2016 |
|
DILAWAR SINGH Vs. VINAY MAWANDIA AND ORS.
|
January 15, 2016 |
|
DILBAGH SINGH & ANR Vs. THE STATE NCT OF DELHI & ANR
|
May 16, 2016 |
|
DILEEP WANGOO & ANR Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY & ANR
|
May 20, 2016 |
|
DILEEP WANGOO & ANR. Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY & ANR.
|
June 17, 2016 |
|
DIN COOPERATIVE HOUSING SOCIETY LTD. Vs. SH. A.S. RANA AND ORS.
|
August 3, 2016 |
|
DINA NATH PUBLIC SCHOOL Vs. ASSISTANT P.F. COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
|
September 9, 2016 |
|
DINESH BHARDWAJ AND ANOTHER Vs. JANARDHAN SINGH AND OTHERS
|
August 22, 2016 |
|
DINESH CHAND GUPTA Vs. STATE
|
May 23, 2016 |
|
DINESH ELHENCE Vs. DELHI DEVELOPMENT AUTHORITY
|
November 28, 2016 |
|
DINESH GUPTA Vs. REGISTRAR OF COOPERATIVE SOCIETIES, DELHI & ORS
|
August 3, 2016 |
|
DINESH KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
August 24, 2016 |
|
DINESH KUMAR GUPTA Vs. UNION OF INDIA AND OTHERS
|
October 26, 2016 |
|
DINESH KUMAR UPADHYAY Vs. UNION OF INDIA AND ORS.
|
February 19, 2016 |
|
DINESH MISHRA Vs. STATE GOVERNMENT OF NCT DELHI AND ANOTHER
|
April 8, 2016 |
|
DINESH SAREEN & ANR. Vs. NAVIN SAREEN & ORS.
|
September 29, 2016 |
|
DINESH VERMA Vs. MUKESH KUMAR & ANR
|
August 22, 2016 |
|
DIPAK ARORA & ANR Vs. VIJAY BHUSHAN ARORA & ANR
|
August 8, 2016 |
|
DIRECTOR OF INCOME TAX Vs. NEW SKIES SATELLITE BV AND ORS.
|
February 8, 2016 |
|
DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SANJIV CHATURVEDI & ORS
|
September 16, 2016 |
|
DIRECTORATE OF EDUCATION Vs. ANJUM
|
August 4, 2016 |
|
DIRECTORATE OF EDUCATION Vs. ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS
|
February 16, 2016 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. RAMESH BEHL AND ORS.
|
March 29, 2016 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. PRAKASH CHAND & ORS
|
August 10, 2016 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. AMIT KUMAR
|
November 22, 2016 |
|
DISH TV INDIA LIMITED Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
April 4, 2016 |
|
DISH TV INDIA LIMITED Vs. THE ADVERTISING STANDARDS COUNCIL OF INDIA
|
March 2, 2016 |
|
DISH TV INDIA LTD. Vs. GULF DTH FZ LLC
|
October 24, 2016 |
|
DIVINE INFRACON PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
October 5, 2016 |
|
DIWAN CHAND Vs. DAL CHAND
|
September 14, 2016 |
|
DIWAN CHAND PRUTHI Vs. C.B.I.
|
February 26, 2016 |
|
DIXIT KUMAR AND ORS. Vs. OM PRAKASH GOEL
|
January 25, 2016 |
|
DIYA SUDHIR KUMAR (MINOR) & ORS. Vs. CHINMAYA VIDYALAYA & ORS.
|
July 15, 2016 |
|
DLF LIMITED Vs. G WEBBOOK AND ANR
|
September 15, 2016 |
|
DOODH NATH Vs. THE STATE (NCT OF DELHI)
|
May 20, 2016 |
|
DOON PUBLIC SCHOOL Vs. STATE OF NCT DELHI & ORS.
|
December 8, 2016 |
|
DOOR DECO INDUSTRIES Vs. CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
November 23, 2016 |
|
DOOT DEVELOPERS PVT LTD. Vs. UNION OF INDIA
|
April 6, 2016 |
|
DR ANKITA CHODHARY Vs. GURU GOBIND SINGH INDERPRASTHA UNIVERSITY
|
June 3, 2016 |
|
DR SHIKHAR JAIN AND OTHERS Vs. NATIONAL NEONATOLOGY FORUM AND OTHERS
|
April 19, 2016 |
|
DR. (MRS.) ANJANA CHOUDHRY Vs. DIRECTOR GENERAL, INDO TIBETAN BORDER POLICE FORCE & ORS.
|
September 7, 2016 |
|
DR. A.K. JAIN, MBBS PGC (SONOLOGIST) DR. USHA JAIN, MBBS, DGO RISHABH MEDICAL CENTRE, ALL AT IXI 2392, STREET NO.12, KAILASH NAGAR, DELHI Vs. SMT. SWETA KHANDELWAL, W/O SHRI AMIT KHANDELWAL, H.NO.1903, GALI NO.3, KAILASH NAGAR, GANDHI NAGAR, DELHI
|
March 1, 2016 |
|
DR. ASHA Vs. UNIVERSITY OF DELHI AND ORS
|
November 25, 2016 |
|
DR. D.C. KHOSLA (DECEASED) THROUGH LRS. Vs. VINOD KUMAR JAIN
|
July 14, 2016 |
|
DR. G.S. TIWARI Vs. UNION OF INDIA AND ORS.
|
June 2, 2016 |
|
DR. GOPAL Vs. STATE (NCT OF DELHI)
|
December 21, 2016 |
|
DR. JANG BAHADUR SINGH Vs. JASMOHAN SINGH & ORS.
|
August 31, 2016 |
|
DR. P.K. CHAWLA AND ORS Vs. SMT. SHARDA RANI CHAWLA AND ORS
|
May 23, 2016 |
|
DR. RAJENDRA KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
|
May 30, 2016 |
|
DR. RICHA DEWAN Vs. UNION OF INDIA & OTHERS
|
May 30, 2016 |
|
DR. SAHADEVA SINGH Vs. UNION OF INDIA & ANR
|
July 13, 2016 |
|
DR. SHEKHAR SHAH Vs. GOVERNMENT OF MAHARASHTRA
|
August 17, 2016 |
|
DR. V.K. AGRAWAL Vs. UNIVERSITY OF DELHI & ORS
|
July 7, 2016 |
|
DR.RAJESH J.AEREN Vs. STATE OF NCT OF DELHI
|
July 19, 2016 |
|
DR.SHAILY MISHRA Vs. ANURAG MITTAL
|
August 10, 2016 |
|
DRI Vs. KHURSHEED ALAM AND ANR.
|
May 10, 2016 |
|
DTC Vs. OM PRAKASH SHARMA
|
May 16, 2016 |
|
DTC Vs. RAJBIR SINGH
|
August 19, 2016 |
|
DTC Vs. DELHI ADMINISTRATION ORS.
|
January 15, 2016 |
|
DURGA APPARELS PVT. LTD Vs. UNION OF INDIA
|
November 28, 2016 |
|
DURGA DEVI Vs. STATE OF GOVT. OF NCT OF DELHI
|
November 3, 2016 |
|
DUSHYANT KUMAR JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
January 15, 2016 |
|
E.MOHANDAS Vs. STATE NCT OF DELHI
|
February 19, 2016 |
|
EAGLE THEATRES AND ORS. Vs. UOI AND ORS.
|
March 16, 2016 |
|
EAST DELHI LEASING PRIVATE LIMITED Vs. LEADING ESTATES LIMITED
|
August 29, 2016 |
|
EBIZ.COM PVT. LTD. Vs. UNION OF INDIA
|
January 28, 2016 |
|
EBIZ.COM PVT. LTD. Vs. UNION OF INDIA & ORS.
|
September 1, 2016 |
|
EBIZ.COM PVT. LTD. Vs. UNION OF INDIA
|
May 19, 2016 |
|
EDA RURAL SYSTEMS PRIVATE LIMITED Vs. STATE
|
July 27, 2016 |
|
ELI LILLY AND COMPANY AND ANR. Vs. MAIDEN PHARMACEUTICALS LIMITED
|
November 9, 2016 |
|
ELIAMMA SEBASTIAN Vs. NCT OF DELHI
|
July 20, 2016 |
|
ELIAMMA SEBASTIAN Vs. MINISTRY OF HOME AFFAIRS AND ORS.
|
March 17, 2016 |
|
EMAAR MGF CONSTRUCTION PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
August 30, 2016 |
|
EMAAR MGF LAND LIMITED Vs. STATE
|
May 30, 2016 |
|
EMPIRE HOME APPLIANCES PRIVATE LIMITED Vs. M/S SURAJ ENTERPRISES
|
May 3, 2016 |
|
EMPLOYEE STATE INSURANCE CORPORATION Vs. BATRA HOSPITAL & MEDICAL RESEARCH CENTRE AND ORS.
|
January 15, 2016 |
|
ENEROIL OFFSHORE DRILLING LTD Vs. CENTEK LIMITED
|
September 8, 2016 |
|
ENGINEERS INDIA LIMITED Vs. TEMA INDIA LIMITED
|
January 7, 2016 |
|
ENTER TECH ENTERTAINMENT PRIVATE LIMITED Vs. BLUEAIR INDIA PVT. LTD.
|
October 5, 2016 |
|
ENTERTAINMENT NETWORK (INDIA) LTD. Vs. HT MEDIA LIMITED
|
March 21, 2016 |
|
ENTERTAINMENT NETWORK (INDIA) LTD. Vs. HT MEDIA LIMITED
|
March 17, 2016 |
|
ENTERTAINMENT TELEVISION NETWORK LTD AND ANR. Vs. UNION OF INDIA AND ANR.
|
November 22, 2016 |
|
ESCORTS CONSTRUCTION EQUIPMENT LTD. Vs. ACTION CONSTRUCTION EQUIPMENT PVT. LTD.
|
July 19, 2016 |
|
ESPN STAR SPORTS MAURITIUS S N.C. ET COMPAGNIE AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
March 23, 2016 |
|
ESSAR POWER LIMITED Vs. INDIA INFRASTRUCTURE FUND
|
August 24, 2016 |
|
ESTER INDUSTRIES LTD. Vs. UNION OF INDIA
|
June 2, 2016 |
|
ESTIO BUILDERS & DEVELOPERS PRIVATE LIMITED AND ORS. Vs. FELICITE BUILDERS AND CONSTRUCTIONS PRIVATE LIMITED
|
February 10, 2016 |
|
ESUGARINDIA CLEARING CORPORATION LIMITED Vs. ESUGARINDIA LIMITED
|
March 30, 2016 |
|
EUROCOUSTIC PRODUCTS LTD. Vs. UNION OF INDIA AND ANR.
|
September 30, 2016 |
|
EUROPEAN MOTOR WORKS PRIVATE LIMITED Vs. ICICI BANK LIMITED AND ORS.
|
January 14, 2016 |
|
EX FLIGHT CADET MOHIT BHANDARI Vs. UNION OF INDIA & ORS.
|
July 19, 2016 |
|
EX MAJOR ROHIT SHIVHARE Vs. MEDICAL COUNCIL OF INDIA
|
May 27, 2016 |
|
EX PETTY OFFICER (ELECTRICAL RADIO) RANVIR SINGH V Vs. UNION OF INDIA & ORS
|
August 29, 2016 |
|
EX-HC BRIJ KUMAR Vs. UNION OF INDIA & ORS.
|
July 25, 2016 |
|
EX-SERVICEMEN WELFARE UNION AND ANR. Vs. UNION OF INDIA & ORS.
|
January 29, 2016 |
|
EX. CONST. KRISHAN KUMAR Vs. UNION OF INDIA & ORS.
|
September 1, 2016 |
|
EX. CONSTABLE RAM KARAN Vs. UOI &ORS
|
February 11, 2016 |
|
EX.CT.DHARAM PAL Vs. UNION OF INDIA & ORS
|
July 27, 2016 |
|
EXIDE TECHNOLOGIES Vs. EXIDE INDUSTRIES LTD. AND ORS.
|
August 2, 2016 |
|
EXXON MOBIL CORPORATION & ANR Vs. SHAILESH H MEHTA & ANR
|
July 14, 2016 |
|
EXXON MOBIL CORPORATION & ANR Vs. P K SEN
|
July 22, 2016 |
|
FACULTY ASSOCIATION, MAULANA AZAD MEDICAL COLLEGE AND ASSOCIATED HOSPITAL Vs. UNION OF INDIA AND OTHERS
|
November 9, 2016 |
|
FAHAD AZIZ AZMI & ORS Vs. STATE & ORS
|
August 22, 2016 |
|
FAIMUDDIN KHAN SAIFI @ FAHEEM KHAN & ORS. Vs. THE STATE (GOVT. OF NCT DELHI) & ANR.
|
November 3, 2016 |
|
FAIRDEAL POLYCHEM LLP Vs. UNION OF INDIA & ANR.
|
January 6, 2016 |
|
FAISAL QURESHI & ORS Vs. STATE & ORS
|
September 8, 2016 |
|
FAIZAN AKHTAR Vs. STATE (NCT OF DELHI)
|
May 19, 2016 |
|
FARHAN @ SAMEER Vs. STATE NCT OF DELHI
|
August 12, 2016 |
|
FARHAT CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T., RAIPUR
|
July 27, 2016 |
|
FARMERS COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. GOVT OF NCT OF DELHI & ORS
|
August 3, 2016 |
|
FASIH MAHMOOD Vs. STATE (NCT OF DELHI)
|
February 3, 2016 |
|
FATIMA Vs. STATE GOVT. OF NCT OF DELHI
|
January 12, 2016 |
|
FATIMA & ORS Vs. NATIONAL ZOOLOGICAL PARK & ORS
|
July 13, 2016 |
|
FATIMA SULTANA Vs. MOHD USMAN
|
August 8, 2016 |
|
FCI, GURDASPUR Vs. M/S PADDA TRADING COMPANY & ORS.
|
November 22, 2016 |
|
FEDERATION GHAZIPUR SUBZI MANDI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 7, 2016 |
|
FEDERATION OF HOTELS AND RESTAURANTS ASSOCIATION OF INDIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 12, 2016 |
|
FEDERATION OF NEHRU PLACE ASSOCIATION (REGD) & ORS Vs. SOUTH DELHI MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER & ANR.
|
September 2, 2016 |
|
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, VASANT KUNJ Vs. UNION OF INDIA AND ORS.
|
January 15, 2016 |
|
FENNER (INDIA) LTD. Vs. BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
|
January 8, 2016 |
|
FIBERFILL ENGINEERS Vs. INDIAN OIL CORPORATION LIMITED
|
November 30, 2016 |
|
FINANCIAL SOFTWARE AND SYSTEMS PRIVATE LIMITED Vs. THE COMPETITION COMMISSION OF INDIA & ORS
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January 27, 2016 |
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FIROZ Vs. STATE (GNCT OF DELHI)
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May 25, 2016 |
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FLOORTEX COLLECTION Vs. VIKRAM THAPA
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July 26, 2016 |
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FLORAL IMPEX Vs. COMMISSIONER OF CUSTOMS (EXPORT)
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January 28, 2016 |
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FNS AGRO FOODS LTD. & ORS Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) DELHI & ANR.
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May 11, 2016 |
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FOOD CORPORATION OF INDIA & ORS Vs. MANOJ KUMAR SINGH & ORS
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September 29, 2016 |
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FOOD PLANET PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
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August 10, 2016 |
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FOODWORLD Vs. INDIAN RAILWAY CATERING & TOURISM CORPORATION LTD
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June 2, 2016 |
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FORECH INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA AND ANR
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September 29, 2016 |
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FORMOSA PLASTICS CORPORATION USA Vs. ASHOK CHAUHAN & ORS.
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May 18, 2016 |
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FORMOSA PLASTICS CORPORATION USA Vs. ASHOK CHAUHAN & ORS.
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July 13, 2016 |
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FORMULA ONE WORLD CHAMPIONSHIP LIMITED Vs. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION
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November 30, 2016 |
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FORTUNE GRAND MANAGEMENT PVT. LTD. Vs. DELHI TOURISM & TRANSPORT DEVELOPMENT CORPORATION
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April 25, 2016 |
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FRANKFINN AVIATION SERVICES PVT LTD Vs. TARA KERKAR & ORS
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August 16, 2016 |
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FRIENDS MOTEL PVT LTD Vs. SUPERTRACK HOTELS PVT LTD
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September 14, 2016 |
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FRIENDS MOTEL PVT. LTD. Vs. SUPERTRACK HOTELS PVT. LTD.
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April 29, 2016 |
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FRONTLINE (NCR) BUSINESS SOLUTIONS PRIVATE LIMITED Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE & ANR
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February 26, 2016 |
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FURKAN @ FURKI Vs. STATE (NCT OF DELHI)
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August 3, 2016 |
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FUTECHT PROJECT (INDIA) PVT. LTD. Vs. ABOTT HEALTHCARE PVT. LTD. AND ORS.
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February 8, 2016 |
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FUTURISTIC SOLUTIONS LTD. Vs. NIRMAL PROMOTERS (P) LTD. AND ORS.
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September 7, 2016 |
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G S NEGI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ANR
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September 7, 2016 |
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G.B.SHAH Vs. UOI & ORS
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August 3, 2016 |
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G.P. SHARMA Vs. M/S JAIPUR GEMS PALACE & ANOTHER
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December 1, 2016 |
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G.S. DEVELOPERS & CONTRACTORS PRIVATE LIMITED Vs. ALPHA G. GROUP DEVELOPMENT PRIVATE LTD. AND ORS.
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February 19, 2016 |
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G.S. NUTS Vs. COMMISSIONER OF CUSTOMS, INLAND CONTAINER DEPOT AND ORS.
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February 23, 2016 |
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GAGAN DEEP SINGH & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR.
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February 2, 2016 |
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GAIL (INDIA) PRIVATE LTD. Vs. SRAVANTHI ENERGY PRIVATE LTD. AND ORS.
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March 15, 2016 |
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GAJENDRA NAGPAL Vs. JAGDEEP BHATIA & ORS
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April 1, 2016 |
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GAJINDER LOOND Vs. ZEDAK INDUSTRIES & ORS.
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July 21, 2016 |
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GANESH TECHNOLOGIES PVT LTD & ANR Vs. SCHNEIDER ELECTRIC INDIA P LTD
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August 23, 2016 |
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GANGA CONTRACTS AND PROJECTS LTD Vs. INDIAN RAILWAY WELFARE ORGANISATION
|
September 16, 2016 |
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GAON SABHA KARAWAL NAGAR THR BDO (NORTH EAST) DEPUTY COMMISSIONER OFFICE Vs. SHRI MANGAL SAIN AND ORS.
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October 27, 2016 |
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GAON SABHA SAHABAD DAULATPUR Vs. JANAK RAJ RAWAL & ORS
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April 28, 2016 |
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GAUR DISTRIBUTORS Vs. HATHWAY CABLE & DATACOM LTD
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August 2, 2016 |
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GAURAV Vs. INDIAN BANK
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April 26, 2016 |
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GAURAV Vs. STATE (NCT OF DELHI)
|
August 22, 2016 |
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GAURAV GANDOTRA AND ANOTHER Vs. COLLECTOR OF STAMPS (VASANT VIHAR) AND OTHERS
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March 30, 2016 |
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GAURAV KARN Vs. UNION OF INDIA
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September 2, 2016 |
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GAURAV KUMAR & ORS Vs. STATE & ANR
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March 10, 2016 |
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GAURAV MALIK & ANR Vs. STATE & ANR
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August 29, 2016 |
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GAURAV RAHEJA Vs. STATE (GOVT. OF NCT OF DELHI)
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May 25, 2016 |
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GAURI GROVER Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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August 17, 2016 |
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GAURI NATH MEHROTRA AND ANR Vs. MANISH MEHRA
|
December 5, 2016 |
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GAURI SHANKAR Vs. NISHA RANI GUPTA & ORS.
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February 2, 2016 |
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GAURI SHANKAR Vs. STATE
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May 4, 2016 |
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GAURI SHANKAR AND ORS Vs. DIRECTOR OF INCOME TAX AND ORS
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May 12, 2016 |
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GAUTAM SEHGAL Vs. STATE (NCT OF DELHI)
|
May 25, 2016 |
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GAUTAM SHARMA Vs. JAWAHAR LAL NEHRU UNIVERSITY AND ORS.
|
January 19, 2016 |
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GAUVIND PATHAK & ANR. Vs. STATE GOVT. OF NCT OF DELHI & ANR.
|
July 19, 2016 |
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GAYA PRASAD PAL @ MUKESH Vs. STATE
|
December 9, 2016 |
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GAYATRI PROJECTS LTD Vs. TECPRO SYSTEM LTD & ANR
|
August 11, 2016 |
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GAYATRI SARKAR Vs. UNION OF INDIA AND ORS.
|
January 22, 2016 |
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GE CAPITAL SERVICES INDIA Vs. VASAN HEALTH CARE PVT. LTD.
|
March 8, 2016 |
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GE INDIA EXPORTS PRIVATE LIMITED Vs. STATE
|
August 3, 2016 |
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GEA EGI CONTRACTING/ENGINEERING CO. LTD. Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
September 16, 2016 |
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GEETA PANDEY Vs. SHEKHAR PANDEY
|
September 6, 2016 |
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GENENTECH INC AND OTHERS Vs. DRUGS CONTROLLER GENERAL OF INDIA
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April 25, 2016 |
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GEO MILLER & CO. PVT. LTD. Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ANR.
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December 6, 2016 |
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GEODIS OVERSEAS PVT. LTD. Vs. PUNJAB NATIONAL BANK
|
February 12, 2016 |
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GEWA SAMPADA COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. JEET MAL HIRAWAT & ORS
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September 14, 2016 |
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GHAN SHYAM SHARMA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
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February 12, 2016 |
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GHANSHYAM DASS Vs. RAJENDER KUMAR KALRA & ORS.
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October 17, 2016 |
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GHASI RAM JAIN Vs. PREM CHAND
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July 14, 2016 |
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GILLETTE INDIA LIMITED Vs. RECKITT BENCKISER (INDIA) PVT LTD
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June 1, 2016 |
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GILLETTE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
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March 9, 2016 |
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GIRDHARI LAL Vs. GURBHACHAN SINGH & ORS.
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December 7, 2016 |
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GIRI RAJ KISHORE AND ORS. Vs. STATE
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March 16, 2016 |
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GIRISH BANSAL AND ORS. Vs. UNION OF INDIA AND ORS.
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April 28, 2016 |
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GIRISH KUMAR SUNEJA Vs. CBI
|
October 27, 2016 |
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GIRISH PANDEY AND ORS Vs. STATE AND ANR
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October 20, 2016 |
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GIRWAR SINGH AND ORS. Vs. C.B.I.
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April 19, 2016 |
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GITA SARAN SINGH Vs. SABITA OBEROI AND ANR
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May 10, 2016 |
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GK Vs. LS
|
February 9, 2016 |
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GKB OPTOLAB PVT LTD Vs. DINESH BATRA & ANR
|
October 3, 2016 |
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GLAXOSMITHKLINE PHARMACEUTICALS LTD. AND ANOTHER Vs. SARATH KUMAR REDDY G
|
November 2, 2016 |
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GLENCORE INTERNATIONAL AG Vs. DALMIA CEMENT (BHARAT) LIMITED
|
August 23, 2016 |
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GLOBAL TRANSNATIONAL TRADING FZE Vs. THE STATE TRADING CORPORATION OF INDIA LTD. AND ANOTHER
|
October 27, 2016 |
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GLOBE GROUND INDIA EMPLOYEES UNION Vs. LUFTHANSA GERMAN AIRLINES AND OTHERS
|
November 24, 2016 |
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GMR KISHANGARH-UDAIPUR-AHMEDABAD EXPRESSWAYS LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 26, 2016 |
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GODFREY PHILLIPS (I) LTD. Vs. UNION OF INDIA & ORS.
|
December 9, 2016 |
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GOEL & GOEL AND ORS Vs. UNION OF INDIA & ORS
|
September 7, 2016 |
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GOODWILL APARTMENT PVT. LTD. Vs. VELVET APPLE HOTELS PVT. LTD. AND ORS.
|
March 23, 2016 |
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GOPAL KRISHAN DUA Vs. RAJNI DUA AND ANOTHER
|
August 3, 2016 |
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GOPAL KRISHNA KAPOOR & ORS Vs. R S CHHABRA & ORS
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August 24, 2016 |
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GOPAL YADAV Vs. STATE (GNCT) DELHI
|
May 25, 2016 |
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GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. UNION OF INDIA
|
August 4, 2016 |
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GOVERNMENT OF NCT OF DELHI Vs. RAM NATH
|
December 8, 2016 |
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GOVERNMENT OF NCT OF DELHI AND ORS. Vs. JHARNA BANERJEE AND ORS.
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February 17, 2016 |
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GOVIND KR VERMA AND ANR Vs. JOINT REGISTRAR (MEDICAL) FACULTY OF AYRUVEDIC AND UNANI MEDICINES AND ANR
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December 15, 2016 |
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GOVINDAN SOMAN Vs. ATAM PRAKASH MALIK & ANR.
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July 27, 2016 |
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GOVT OF NCT OF DELHI AND ANR Vs. VIJAY KUMAR JHA
|
July 26, 2016 |
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GOVT. OF MADHYA PRADESH & ANR. Vs. CHARANPREET KAUR & ORS.
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April 28, 2016 |
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GOVT. OF N.C.T. DELHI Vs. BHISHAM KUMAR
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December 8, 2016 |
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GOVT. OF NCT OF DELHI Vs. ROSMERTA HSRP VENTURES PRIVATE LTD.
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October 7, 2016 |
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GOVT. OF NCT OF DELHI Vs. Y.D. BUILDERS AND HOTELS PVT. LTD.
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October 19, 2016 |
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GOVT. OF NCT OF DELHI Vs. SACHIN @ SURAJ & ORS.
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December 20, 2016 |
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GOVT. OF NCT OF DELHI & ANR. Vs. S.K. SARASWAT & ORS.
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May 9, 2016 |
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GOVT. OF NCT OF DELHI AND ORS. Vs. V.K. BHARDWAJ
|
January 12, 2016 |
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GOYAL MG GASES PVT LTD Vs. SBQ STEELS LTD
|
August 29, 2016 |
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GREAT LEARNING MANAGEMENT PRIVATE LIMITED Vs. STATE
|
May 30, 2016 |
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GREATSHIP (INDIA) LTD. Vs. UNION OF INDIA & ORS.
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May 23, 2016 |
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GREEN VALLEY C.G.H.S. LTD. Vs. GURCHARAN SINGH
|
April 7, 2016 |
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GRUNER INDIA PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX
|
December 20, 2016 |
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GSPL INDIA TRANSCO LIMITED Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ORS.
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March 9, 2016 |
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GUDDI Vs. THE STATE
|
January 15, 2016 |
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GUINESS WORLD RECORDS LIMITED AND ORS. Vs. SABABBI MANGAL AND ORS.
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February 15, 2016 |
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GUJARAT STATE CO-OPERATIVE MARKETING FEDERATION LT Vs. NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERA
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September 30, 2016 |
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GULAB Vs. STATE OF N.C.T. OF DELHI
|
July 27, 2016 |
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GULF DTH FZ LLC Vs. DISHTV INDIA LIMITED AND OTHERS
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August 30, 2016 |
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GULLUS Vs. COMMISSIONER, TRADE & TAXES AND ORS.
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March 14, 2016 |
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GULSHAN SAHNI Vs. FAQUIR CHAND SAHNI
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July 19, 2016 |
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GULVINDER KHATRI Vs. STATE (GOVT. OF NCT OF DELHI) & ANR.
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August 3, 2016 |
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GUNESH KUMAR Vs. STATE
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July 18, 2016 |
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GUNJAN SALGIA NAHAR Vs. AKASH NAHAR
|
August 24, 2016 |
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GUPTA BROTHERS Vs. EAST DELHI MUNICIPAL CORPORATION AND ORS.
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March 8, 2016 |
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GURCHARAN SINGH Vs. SARASWATI MISHRA & ORS
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February 19, 2016 |
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GURCHARAN SINGH Vs. J S MEHTA
|
July 12, 2016 |
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GURDEV PASWAN @ SONU & ORS. Vs. STATE & ANR.
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May 2, 2016 |
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GURJEET SINGH Vs. GOVT OF NCT OF DELHI & ANR
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March 31, 2016 |
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GURKIRPAL SINGH AND ORS. Vs. RAMINDER PAL SINGH AND ORS.
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February 29, 2016 |
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GURMEET SINGH Vs. GOVT. OF NCT OF DELHI & ORS.
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January 19, 2016 |
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GURMEET SINGH AND ORS Vs. N D M C AND ANR
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August 29, 2016 |
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GURNAM KAUR Vs. BSES RAJDHANI POWER LTD. & ORS.
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July 14, 2016 |
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GURNAM SINGH & ORS Vs. STATE (NCT OF DELHI) & ANR
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August 29, 2016 |
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GURPREET SINGH Vs. STATE GOVT OF NCT OF DELHI
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January 29, 2016 |
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GURU TEG BAHADUR INSTITUTE OF TECHNOLOGY & ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 11, 2016 |
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GURU TEG BAHADUR INSTITUTE OF TECHNOLOGY AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ANR.
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August 2, 2016 |
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GURUCHARAN SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
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April 27, 2016 |
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GURUJI ENTERPRISES PVT LTD Vs. UNION OF INDIA AND ANR
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January 20, 2016 |
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GURVINDER SINGH Vs. STATE OF NCT OF DELHI AND ANOTHER
|
August 31, 2016 |
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GURVINDER SINGH SAINI Vs. DIRECTOR OF EDUCATION AND ORS.
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November 25, 2016 |
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GYANENDRA KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
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January 20, 2016 |
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GYANENDRA SINGH NAGAR Vs. CANARA BANK
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July 25, 2016 |
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GYT -TPL JOINT VENTURE Vs. UNION OF INDIA & ORS.
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August 10, 2016 |
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H C SARIN Vs. DDA
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September 5, 2016 |
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H.K. MADHIA Vs. THE FINANCIAL COMMISSIONER AND ORS.
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April 8, 2016 |
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HABIB ENTERPRISES Vs. NATURE ESSENCE PVT LTD AND ORS
|
September 9, 2016 |
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HAFIZ AHMAD HUSSAIN & ORS. Vs. STATE & ORS.
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November 10, 2016 |
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HAMDARD NATIONAL FOUNDATION (INDIA) & ANR Vs. JEEVAN REASEARCH INSTITUTE LLP & ANR
|
September 16, 2016 |
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HANUMAN ROAD RESIDENTS WELFARE ASSOCIATION Vs. GOVT. OF NCT OF DELHI AND ORS
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July 7, 2016 |
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HARBANS LAL Vs. STATE & ORS
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September 7, 2016 |
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HARBANS SINGH Vs. GOVERNMENT OF NCT OF DELHI
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July 20, 2016 |
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HARBHAJAN KAUR Vs. UNION OF INDIA
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November 8, 2016 |
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HARBHAJAN SINGH Vs. STATE
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September 1, 2016 |
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HARBHAJAN SINGH Vs. KULDEEP SINGH & ORS.
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December 6, 2016 |
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HARBIR LAKRA Vs. STATE
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June 1, 2016 |
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HARBIR LAKRA Vs. STATE
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May 30, 2016 |
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HARDWARI LAL SHARMA Vs. PUSTAK MAHAL PUBLISHERS
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October 19, 2016 |
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HARENDER SINGH Vs. STATE OF DELHI
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February 29, 2016 |
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HARI BAHADUR Vs. STATE
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February 18, 2016 |
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HARI CHAND Vs. STATE
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November 10, 2016 |
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HARI CHAND ANAND & CO Vs. ANSHUMAN DASH AND ORS
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August 23, 2016 |
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HARI GOPAL MANU Vs. B.S. OJHA
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February 10, 2016 |
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HARI KISHORE SHARMA Vs. CHIEF SECRETARY GOVT OF NCT OF DELHI & ORS
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January 6, 2016 |
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HARI LAL PANDIT Vs. STATE OF NCT OF DELHI
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February 5, 2016 |
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HARI MOHAN SHARMA Vs. STATE OF NCT OF DELHI
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January 7, 2016 |
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HARI OM GUPTA Vs. GOVT. OF NCT OF DELHI
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January 15, 2016 |
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HARI OM SHARMA Vs. KULACHI HANSRAJ MODEL SCHOOL
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October 19, 2016 |
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HARI RAI AND ORS. Vs. COMMISSIONER OF TRADE AND TAXES
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February 12, 2016 |
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HARI RAM Vs. STATE (GOVT. OF NCT OF DELHI)
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November 11, 2016 |
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HARI SHANKAR SHARMA & ORS Vs. STATE (NCT OF DELHI) & ORS
|
May 24, 2016 |
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HARIDWAR PARSAD SINGH @ H.P. SINGH Vs. STATE
|
May 16, 2016 |
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HARINDER SINGH GUJRAL Vs. STATE (NCT OF DELHI)
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June 1, 2016 |
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HARIOM Vs. COMMISSIONER OF POLICE & ANR
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May 18, 2016 |
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HARISH ARORA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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September 5, 2016 |
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HARISH CHANDER VERMA Vs. MOHINDER KUMAR VERMA
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February 17, 2016 |
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HARISH DUBEY Vs. ANKUR JAIN
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March 23, 2016 |
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HARISH KUMAR @ CHAND & ORS Vs. STATE (NCT OF DELHI) & ANR
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August 12, 2016 |
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HARISH KUMAR AND ORS. Vs. STATE
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April 22, 2016 |
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HARISH KUMAR AND ORS. Vs. STATE
|
April 6, 2016 |
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HARJEET SINGH Vs. SANJAY
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March 30, 2016 |
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HARJEET SINGH & ANR Vs. STATE NCT OF DELHI & ANR
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August 31, 2016 |
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HARJIT KAUR Vs. SURINDER SINGH
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November 22, 2016 |
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HARJIT KAUR Vs. SURINDER SINGH
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December 22, 2016 |
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HARKIRAT SINGH RYAIT Vs. STATE (NCT OF DELHI) & ANR
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September 1, 2016 |
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HARMANDEEP RAI Vs. STATE (NCT OF DELHI) AND ORS.
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April 4, 2016 |
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HARMANPRIT SINGH SIDHU Vs. ARCADIA SHARES & STOCK BROKERS PVT. LTD.
|
September 30, 2016 |
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HARPAL SINGH DHINGRA Vs. VINOD GUPTA
|
July 26, 2016 |
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HARSH @ BAHABAR RAZA Vs. STATE
|
May 19, 2016 |
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HARSH KAKAR & ORS Vs. UNION OF INDIA & ORS
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September 20, 2016 |
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HARSH KUMAR (MINOR) AND ORS Vs. CHINMAYA VIDYALAYA AND ANR
|
August 19, 2016 |
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HARSH MAHAJAN AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
April 25, 2016 |
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HARSHA KAITHWAS Vs. UNION OF INDIA & ANR.
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May 6, 2016 |
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HARYANA CITY GAS DISTRIBUTION LTD Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ANR
|
September 16, 2016 |
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HARYANA ROADWAYS Vs. MUKESH KUMAR & ORS
|
September 9, 2016 |
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HARYANA SHAKTI COLLEGE OFEDUCATION Vs. DIRECTORATE OF HIGHER EDUCATION
|
January 7, 2016 |
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HASAN Vs. THE STATE AND ORS.
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January 5, 2016 |
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HASEENA Vs. STATE (NCT OF DELHI)
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June 1, 2016 |
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HASEENA Vs. STATE OF N.C.T. OF DELHI
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February 18, 2016 |
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HASIM KHAN Vs. ANJUM NISSA @ ANJUM
|
June 13, 2016 |
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HASIN @ CHIGU Vs. STATE
|
July 15, 2016 |
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HAVALDAR PRAMOD KUMAR SINGH YADAV Vs. GEETU AND ANR
|
June 2, 2016 |
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HAVELLS INDIA LIMITED Vs. THE ADVERTISING STANDARDS COUNCIL OF INDIA
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February 3, 2016 |
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HAVELLS INDIA LIMITED AND ORS. Vs. VIVEK KUMAR AND ORS.
|
April 30, 2016 |
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HAWA SINGH Vs. UNION OF INDIA & ORS.
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September 2, 2016 |
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HAWA SINGH Vs. STATE
|
December 14, 2016 |
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HAZARI PASWAN Vs. STATE (NCT OF DELHI)
|
August 4, 2016 |
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HCL TECHNOLOGIES LIMITED Vs. HCL COMNET LIMITED
|
January 22, 2016 |
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HEAD CONSTABLE DALEL SINGH Vs. UNION OF INDIA AND OTHERS
|
March 9, 2016 |
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HELLENIC ELECTRICITY DISTRIBUTION NETWORK OPERATOR S.A. Vs. BHARAT HEAVY ELECTRICALS LTD. & ORS
|
April 28, 2016 |
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HERO ECO TECH LTD. AND ORS. Vs. HERO CYCLES LTD. AND ORS.
|
May 6, 2016 |
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HH INTERIOR & AUTO COMPONENTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2016 |
|
HI TAN EXPORTS AND ORS. Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
|
February 1, 2016 |
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HIM LOGISTICS PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF CUSTOMS
|
February 26, 2016 |
|
HIMANSHI (MINOR) THROUGH FATHER Vs. GOVT. OF NCT OF DELHI & ORS
|
July 20, 2016 |
|
HIMANSHU BHALLA Vs. STATE & ORS.
|
October 5, 2016 |
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HIMANSHU KUMAR AND ANR Vs. GOVT OF NCT OF DELHI AND ANR
|
August 24, 2016 |
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HINDPAL SINGH JABBAL & ORS Vs. JASBIR SINGH & ORS
|
August 22, 2016 |
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HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. JT. COMMISSIONER OF INCOME TAX
|
August 1, 2016 |
|
HINDUSTAN CONSTRUCTION CO. LTD Vs. IRCON INTERNATIONAL LTD
|
November 22, 2016 |
|
HINDUSTAN PAPER CORPORATION LIMITED Vs. M/S WESTERN EXPRESS (SERVICES)
|
February 12, 2016 |
|
HINDUSTAN PREFAB LTD Vs. UNION OF INDIA
|
September 16, 2016 |
|
HINDUSTAN TIMES LTD. Vs. ARUN KUMAR AND ORS.
|
April 27, 2016 |
|
HLPL GLOBAL LOGISTICS PVT. LTD Vs. THE COMMISSIONER OF CUSTOMS (GENERAL)
|
May 24, 2016 |
|
HOME STORES (INDIA) LTD. Vs. PACIFIC MAINTENANCE SERVICES PVT. LTD.
|
February 16, 2016 |
|
HONDA CARS INDIA LIMITED Vs. DEPUTY COMM. OF INCOME TAX & ANR.
|
February 17, 2016 |
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HONEYWELL INTERNATIONAL INC Vs. HARISH KANTILAL BHOGI AND ORS
|
November 4, 2016 |
|
HORAM SINGH Vs. RAMAN MONGA
|
June 13, 2016 |
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HOREN DUARAH Vs. UNION OF INDIA & ANR.
|
May 9, 2016 |
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HOSHIYAR SINGH & ANR Vs. STATE OF NCT OF DELHI & ANR
|
September 9, 2016 |
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HOTEL LEELA VENTURE LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
|
November 7, 2016 |
|
HOTEL TAJ PALACE Vs. RAVI ROHILLA AND ORS.
|
March 14, 2016 |
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HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF INCOME
|
July 21, 2016 |
|
HS BEDI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
January 22, 2016 |
|
HS POWER PROJECTS PVT. LTD. Vs. COMMISSIONER OF TRADE & TAXES, DELHI
|
January 14, 2016 |
|
HSIL LTD Vs. ORACLE CERAMIC AND ORS
|
May 11, 2016 |
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HUAWEI TECHNOLOGIES CO. LTD. Vs. STERLITE TECHNOLOGIES LIMITED
|
January 29, 2016 |
|
HUKAM CHAND Vs. STATE & ORS
|
July 25, 2016 |
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HUKAMDIN @ CHOTE LAL & ORS Vs. STATE OF NCT OF DELHI & ORS
|
March 4, 2016 |
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HYOSUNG CORPORATION Vs. AUTHORITY FOR ADVANCE RULINGS
|
April 6, 2016 |
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HYOSUNG CORPORATION Vs. THE AUTHORITY FOR ADVANCE RULINGS AND ORS.
|
February 11, 2016 |
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HYTHRO POWER CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 20, 2016 |
|
HYUNDAI ROTEM COMPANY Vs. DELHI METRO RAIL CORPORATION
|
July 8, 2016 |
|
HYUNDAI ROTEM COMPANY Vs. DELHI METRO RAIL CORPORATION
|
July 21, 2016 |
|
ICI-SOMA JV Vs. SIMPLEX INFRASTRUCTURES LTD
|
September 16, 2016 |
|
ICICI BANK LTD Vs. MAHENDER SHARMA
|
May 25, 2016 |
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ICICI BANK LTD Vs. RIZWAN
|
May 25, 2016 |
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ICICI BANK LTD Vs. SAURABH AGARWAL
|
May 25, 2016 |
|
ICICI BANK LTD Vs. RAJBIR SINGH
|
May 25, 2016 |
|
ICICI BANK LTD Vs. RAMESHAN TAYLER TELLE
|
May 25, 2016 |
|
ICICI BANK LTD Vs. CHOUDHARY RAJNI & ANR
|
May 25, 2016 |
|
ICICI BANK LTD Vs. SHYAM BHARDWAJ & ANR
|
May 25, 2016 |
|
ICICI BANK LTD Vs. VINAY KUMAR NAIN
|
May 25, 2016 |
|
ICICI BANK LTD Vs. MAHESH KUMAR
|
May 25, 2016 |
|
ICICI BANK LTD Vs. PIYUSH PANDEY
|
May 25, 2016 |
|
ICICI BANK LTD Vs. KAPIL PURI
|
March 31, 2016 |
|
ICICI BANK LTD. Vs. COMMISSIONER, TRADE & TAXES AND ORS.
|
January 29, 2016 |
|
ICICI BANK LTD. Vs. SABIR AND ORS.
|
January 5, 2016 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MUNNI DEVI AND ORS
|
May 30, 2016 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. NADEEM AHMED AND ORS
|
September 14, 2016 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MUNNI DEVI& ORS
|
September 16, 2016 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SARASWATI DEVI AND ORS.
|
January 28, 2016 |
|
ICON BUILD CON. PVT. LTD. Vs. AGGARWAL DEVELOPERS PVT. LTD.
|
November 7, 2016 |
|
IDEA MOBILE COMMERCE SERVICES LIMITED Vs. ADITYA BIRLA IDEA PAYMENTS BANK LIMITED
|
October 3, 2016 |
|
IDEAL KNOWLEDGE PARK PRIVATE LIMITED Vs. BARBERRY REAL ESTATE AND LAND DEVELOPERS PRIVATE L
|
September 2, 2016 |
|
IFFCO TOKIO GENERAL INS. CO. LTD. Vs. SAMRIDH MAGAN AND ORS.
|
February 2, 2016 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. RAMESH & ORS
|
August 30, 2016 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. ANANDI KUMAR AND ORS.
|
March 11, 2016 |
|
IFFCO-TOKIO GENERAL INSURANCE CO LTD & ANR Vs. DYNAMIC MOVERS PVT LTD
|
September 8, 2016 |
|
IIT Vs. SHANTI AND ORS.
|
July 14, 2016 |
|
IKRAM Vs. STATE
|
June 13, 2016 |
|
IKRAMUDDIN Vs. HAKIMUDDIN
|
April 18, 2016 |
|
IMPEXNET LOGISTIC Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2016 |
|
IMRAN Vs. STATE
|
October 19, 2016 |
|
IMRAN Vs. STATE GOVT. OF NCT OF DELHI
|
November 30, 2016 |
|
IMTIYAZ @ TINKU Vs. THE STATE (NCT OF DELHI)
|
September 5, 2016 |
|
IN RE : NINE DOT NINE INTERACTIVE PRIVATE LIMITED Vs. STATE
|
July 27, 2016 |
|
IN RE FELIX SOFTWARE SOLUTIONS PRIVATE LIMITED Vs. STATE
|
March 18, 2016 |
|
IN RE: BALAJI AGRIPEC PRIVATE LIMITED AND ORS. Vs. STATE
|
February 29, 2016 |
|
IN RE: BETTERWAYS FINANCE & LEASING PRIVATE LIMITED AND ORS. Vs. STATE
|
February 24, 2016 |
|
IN RE: CONVERGYS STREAM PRIVATE LIMITED AND ORS. Vs. STATE
|
February 24, 2016 |
|
IN RE: DLF INNS LIMITED AND ORS. Vs. STATE
|
March 30, 2016 |
|
IN RE: MASTERJI METALLOYS PVT. LTD. AND ORS. Vs. STATE
|
January 18, 2016 |
|
IN RE: MEENA STEELS LTD. Vs. STATE
|
March 29, 2016 |
|
IN THE MATTER OF : GIESECKE AND DEVRIENT INDIA PRIVATE LIMITED Vs. STATE
|
December 19, 2016 |
|
IN THE MATTER OF : NARMADA ASBESTOS PIPES PRIVATE LIMITED Vs. STATE
|
December 19, 2016 |
|
IN THE MATTER OF SOLARIS CHEMTECH INDUSTRIES LIMITED Vs. STATE
|
April 5, 2016 |
|
IN THE MATTER OF THE COMPANIES ACT, 1956 & THE COMPANIES ACT, 2013 AND BRIGHT LIFECARE PRIVATE LIMITED Vs. STATE
|
May 16, 2016 |
|
IN THE MATTER OF YAKULT DANONE INDIA PRIVATE LIMITED Vs. STATE
|
March 29, 2016 |
|
IN THE MATTER OF, AIR FACTORY ENERGY LIMITED Vs. STATE
|
December 19, 2016 |
|
INCKAH INFRASTRUCTURE TECHNOLOGIES PVT. LTD. & ANR. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
|
February 2, 2016 |
|
INDAIR CARRIER PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 12, 2016 |
|
INDEPENDENT POWER PRODUCERS ASSOCIATION OF INDIA Vs. SHARAM SADHNA DELHI TRUST
|
February 9, 2016 |
|
INDER PAL SINGH Vs. STATE THROUGH NCT OF DELHI & ORS
|
September 9, 2016 |
|
INDER RAJ KOHLI & ANR Vs. UNION OF INDIA & ORS
|
August 23, 2016 |
|
INDERJEET @ POPPY Vs. STATE ( NCT OF DELHI)
|
September 1, 2016 |
|
INDERJEET SINGH MAGGON Vs. HARASH SURI
|
September 30, 2016 |
|
INDERJIT PAL SINGH Vs. RAJENDER MOHAN SHARMA
|
September 16, 2016 |
|
INDIA TIMBER & SEASONING PLANT (PROP JAIKASHI TRADING COMPANY PVT LTD) Vs. UNION OF INDIA AND ORS
|
March 8, 2016 |
|
INDIA TOURISM DEVELOPMENT CORPORATION Vs. ANIL KUMAR KHANNA AND ORS.
|
April 22, 2016 |
|
INDIABULLS FINANCIAL SERVICES LTD Vs. CHANDRADEEP SINGH BHURJI
|
July 13, 2016 |
|
INDIABULLS FINANCIAL SERVICES LTD. Vs. DCIT CIRCLE 11(1)
|
November 21, 2016 |
|
INDIABULLS VENTURES LTD. AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
March 1, 2016 |
|
INDIACAN EDUCATION PVT LTD Vs. AMIT POPLI
|
August 4, 2016 |
|
INDIAN BEAUTY & HYGIENE ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 7, 2016 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ANR Vs. PRAMOD KUMAR & ANR
|
July 12, 2016 |
|
INDIAN DEFENCE SERVICE OF ENGINEERS ASSOCIATION (G Vs. UNION OF INDIA AND ORS
|
September 21, 2016 |
|
INDIAN HERITAGE RESEARCH FOUNDATION Vs. STATE & ORS
|
August 23, 2016 |
|
INDIAN HOTELS COMPANY LTD Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 21, 2016 |
|
INDIAN OIL CORPORATION LTD Vs. KTL MAYFAIR INC & ANR
|
August 17, 2016 |
|
INDIAN OIL CORPORATION LTD. Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
May 11, 2016 |
|
INDIAN OIL CORPORATION LTD.AND ORS Vs. BIMLA DEVI
|
January 29, 2016 |
|
INDIAN RADIOLOGICAL AND IMAGING ASSOCIATION (IRIA) Vs. UNION OF INDIA AND ANR
|
February 17, 2016 |
|
INDIAN STATISTICAL INSTITUTE Vs. SOUTH DELHI MUNICIPAL CORPORATION ASSESSMENT AND COLLECTION DEPARTMENT
|
March 14, 2016 |
|
INDIAN TELEPHONE INDUSTRIES Vs. BHARAT PHOTO CIRCUITS LTD.
|
August 30, 2016 |
|
INDIAN TELEPHONE INDUSTRIES Vs. BHARAT PHOTO CIRCUITSLTD
|
August 30, 2016 |
|
INDIAN VISIT PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
February 8, 2016 |
|
INDISTOCK FINANCIAL SERVICES PVT. LTD. Vs. LIQUIDATOR, PETROFILS CO-OPERATIVE LTD. AND ORS.
|
July 21, 2016 |
|
INDO AMERICAN ELECTRICALS LTD. Vs. SANJAY GUPTA @ SANJAY MAHAJAN
|
September 7, 2016 |
|
INDO ASIATIC ENGINEERS PVT. LTD. AND ORS. Vs. GINNI GLOBAL LTD.
|
February 4, 2016 |
|
INDORAMA SYNTHETICS (INDIA) LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME-TAX & ANR.
|
July 25, 2016 |
|
INDOSIN LTD. Vs. UNION OF INDIA
|
July 26, 2016 |
|
INDRA BHATIA Vs. STATE
|
August 10, 2016 |
|
INDRAPRASTHA GAS LIMITED & ORS. Vs. STATE & ANR
|
May 9, 2016 |
|
INDRAWATI Vs. THE STATE (GOVT. OF NCT, DELHI) AND ORS.
|
January 8, 2016 |
|
INDU LATA RANGWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 18, 2016 |
|
INDUS TOWERS LIMITED Vs. SISTEMA SHYAM TELESERVICES LTD.
|
May 23, 2016 |
|
INDUS TOWERS LIMITED Vs. SISTEMA SHYAM TELESERVICES LTD.
|
July 8, 2016 |
|
INDUS TOWERS LIMITED Vs. VIDEOCON TELECOMMUNICATIONS LIMITED FORMERLY DATAC
|
September 14, 2016 |
|
INDUSIND BANK Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.
|
September 15, 2016 |
|
INGRAM MICRO INDIA PVT. LTD. Vs. COMMISSIONER, DEPARTMENT OF TRADE & TAXES AND ORS.
|
February 1, 2016 |
|
INOVYN SVERIGE AB Vs. THE DESIGNATED AUTHORITY & ANR
|
June 2, 2016 |
|
INSECTICIDES (INDIA) LIMITED Vs. RAJA PATHAK & ANR.
|
October 25, 2016 |
|
INSTITUTE OF GENOMICS AND INTEGRATIVE BIOLOGY Vs. TATA POWER DELHI DISTRIBUTION LTD.
|
April 23, 2016 |
|
INTEC CORPORATION PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, NCT OF DELHI AND HARYANA
|
December 21, 2016 |
|
INTERNATIONAL PLANNED PARENTHOOD FEDERATION (IPPF) Vs. MADHU BALA NATH
|
January 7, 2016 |
|
INTERNATIONAL TRACTORS LTD. AND ORS. Vs. PUNJAB TRACTORS LIMITED AND ORS.
|
February 29, 2016 |
|
INVENTA CLEANTEC PVT. LTD. Vs. AMIT MUDGAL
|
September 15, 2016 |
|
IQBAL AMIRI Vs. THE STATE & ORS
|
April 5, 2016 |
|
IRCON INTERNATIONAL LIMITED Vs. SIMPLEX PROJECTS LIMITED
|
August 22, 2016 |
|
IRFAN AND ORS. Vs. STATE
|
February 10, 2016 |
|
IRSHAD ALI AND ORS. Vs. STATE AND ORS.
|
January 6, 2016 |
|
IRYNA CHAKRYZHOVA Vs. UNION OF INDIA & ANR
|
August 10, 2016 |
|
ISHPINDER KOCHHAR Vs. DELUXE DENTELLES(P) LTD. AND ORS.
|
January 29, 2016 |
|
ISHWAR CHAND JINDAL Vs. SHASHI PRABHA JINDAL
|
August 31, 2016 |
|
ISHWAR DEVI GROVER & ORS. Vs. STATE
|
October 6, 2016 |
|
ISHWAR PRAKASH Vs. STATE (NCT OF DELHI) & ORS
|
August 8, 2016 |
|
ISHWAR SINGH Vs. UNION OF INDIA AND ORS.
|
April 7, 2016 |
|
ISHWARI Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD AND OTHERS
|
May 4, 2016 |
|
ISLMA @ CHHOTE Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
December 23, 2016 |
|
ISTIQUE & ANR Vs. STATE (GOVT OF NCT OF DELHI)
|
September 21, 2016 |
|
ITC LIMITED Vs. M/S ARORA OFFSET PRINTERS AND ORS.
|
November 23, 2016 |
|
ITC LIMITED Vs. FOOD CORPORATION OF INDIA
|
December 22, 2016 |
|
ITC LTD Vs. BRITANNIA INDUSTRIES LTD
|
September 6, 2016 |
|
ITD-ITD CEM JV Vs. COMMISSIONER OF TRADE & TAXES
|
March 30, 2016 |
|
ITE INDIA PRIVATE LIMITED Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LIMITED
|
May 23, 2016 |
|
ITE INDIA PVT. LTD. Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD.
|
February 8, 2016 |
|
J B GUPTA & ORS. Vs. STATE
|
May 17, 2016 |
|
J.C BAMFORD EXCAVATORS LIMITED & ANR Vs. BULL MACHINES PVT LTD
|
January 4, 2016 |
|
J.D. TYTLER NURSERY SCHOOL Vs. AMARJEET KAUR
|
May 5, 2016 |
|
J.M. CONSTRUCTION PVT. LTD. Vs. KRISHNA SACHDEV AND ORS.
|
January 4, 2016 |
|
JADHAV VISHWAS HARIDAS Vs. UNION PUBLIC SERVICE COMMISSION AND ORS
|
October 27, 2016 |
|
JAGAN NATH Vs. STATE
|
May 11, 2016 |
|
JAGBIR SINGH Vs. STATE
|
April 28, 2016 |
|
JAGBIR SINGH Vs. STATE AND ORS.
|
March 9, 2016 |
|
JAGBIR SINGH & ANR Vs. UNION OF INDIA AND ORS
|
August 9, 2016 |
|
JAGDAMBEY BUILDERS PVT. LTD. Vs. J.S. VOHRA
|
February 2, 2016 |
|
JAGDIP SINGH Vs. JASVINDER SINGH & ORS
|
August 22, 2016 |
|
JAGDISH Vs. THE STATE
|
October 18, 2016 |
|
JAGDISH Vs. NEW DELHI MUNICIPAL COUNCIL & ORS.
|
December 6, 2016 |
|
JAGDISH Vs. PANCHDASH NAM JUNA AKHARA
|
November 11, 2016 |
|
JAGDISH NAUTIYAL Vs. STATE OF NCT (DELHI)
|
November 9, 2016 |
|
JAGDISH PARSAD AND OTHERS Vs. UNIVERSITY OF DELHI & OTHERS
|
December 7, 2016 |
|
JAGMAL SINGH YADAV AND ORS. Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
January 21, 2016 |
|
JAGMOHAN SINGH SAHNI & ANR Vs. STATE THROUGH GOVT OF NCT DELHI & ANR.
|
May 9, 2016 |
|
JAGMOHAN SINGH WADEHRA Vs. THE SARAI JULAINA COOPERATIVE HOUSE BUILDING SOCIETY LTD.
|
May 3, 2016 |
|
JAGRAN T.V. PVT. LTD. Vs. UNION OF INDIA & ANR.
|
January 4, 2016 |
|
JAGROOP SINGH @ CEETA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
July 21, 2016 |
|
JAGTAR SINGH AND ORS. Vs. CHANDE LAL AND ORS.
|
January 5, 2016 |
|
JAGWATI Vs. GAJENDER KUMAR
|
September 1, 2016 |
|
JAHANGIR KHAN Vs. STATE(NCT OF DELHI)
|
May 12, 2016 |
|
JAHID Vs. STATE
|
May 17, 2016 |
|
JAI BHAGWAN Vs. STATE OF DELHI
|
November 28, 2016 |
|
JAI GOPAL & ORS. Vs. VIKAS BANSAL
|
December 2, 2016 |
|
JAI JAI RAM YADAV Vs. DEEPAK KHURANA & ORS (ICICI LOMBARD GENERAL INSURA
|
September 23, 2016 |
|
JAI KARAN Vs. STATE
|
November 10, 2016 |
|
JAI MAHA BHARATH PARTY Vs. THE CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA AND ORS.
|
March 21, 2016 |
|
JAI NARAIN MATHUR AND ORS. Vs. JAI PRAKASH MATHUR
|
February 9, 2016 |
|
JAI PRAKASH ALIAS GUDDU Vs. THE STATE (GOVT. OF NCT) OF NEW DELHI
|
November 23, 2016 |
|
JAI PRAKASH AND ORS. Vs. BIRMA DEVI AND ORS.
|
January 14, 2016 |
|
JAI SINGH THR LRS Vs. HARBANS SINGH THR LRS
|
July 14, 2016 |
|
JAIBUN AND ORS. Vs. STATE
|
March 15, 2016 |
|
JAIN MANUFACTURING (INDIA) PVT. LTD. Vs. THE COMMISSIONER VALUE ADDED TAX & ANR.
|
June 1, 2016 |
|
JAIPRAKASH Vs. GOVT. OF NCT OF DELHI & ORS
|
July 15, 2016 |
|
JAIVEER SRIVASTAVA Vs. UNION OF INDIA & ORS.
|
November 22, 2016 |
|
JAKIR MALIK Vs. STATE
|
May 31, 2016 |
|
JALPAC INDIA LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
March 4, 2016 |
|
JAMAN LAL KANHAYA LAL Vs. RAM MOORTI DEVI
|
September 28, 2016 |
|
JAMIA HAMDARD (DEEMED UNIVERSITY) Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
March 8, 2016 |
|
JAMMU & KASHMIR STATE POWER DEVELOPMENT CORPORATION Vs. K.J.M.C.GLOBAL MARKET (INDIA) LTD
|
May 9, 2016 |
|
JANAK KUMARI SOOD Vs. DELHI DEVELOPMENT AUTHORITY
|
September 15, 2016 |
|
JANE NORMAN RETAIL PVT. LTD. AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
January 13, 2016 |
|
JANKI Vs. STATE OF GOVT OF NCT OF DELHI
|
May 11, 2016 |
|
JASDEEP KAUR CHADHA Vs. STATE AND ORS.
|
October 18, 2016 |
|
JASDEEP SINGH KOHLI Vs. STATE OF NCT OF DELHI
|
January 19, 2016 |
|
JASMEET SINGH MARWAH Vs. STATE OF NCT OF DELHI AND ORS.
|
October 5, 2016 |
|
JASMIT SINGH RANA Vs. HARLEEN RANA
|
February 9, 2016 |
|
JASMOHAN SINGH & ORS Vs. DR JANG BAHADUR SINGH & ORS
|
May 10, 2016 |
|
JASPAL SINGH & ORS Vs. SATNAM KAUR & ANR
|
August 31, 2016 |
|
JASPAL SINGH AND ANR. Vs. THE STATE (GOVT OF NCT OF DELHI) AND ANR.
|
November 16, 2016 |
|
JASWANT SINGH YADAV Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 2, 2016 |
|
JATINDER KUMAR SACHDEVA Vs. THE UNION OF INDIA AND ORS
|
December 8, 2016 |
|
JAUHARI LAL AND ORS. Vs. GURUDEV ASHRAM TRUST AND ORS.
|
February 15, 2016 |
|
JAVED Vs. STATE (NCT OF DELHI)
|
August 22, 2016 |
|
JAVED Vs. STATE OF NCT OF DELHI
|
January 18, 2016 |
|
JAVED @ NANEH Vs. THE STATE & ORS.
|
November 3, 2016 |
|
JAYANT BHARGAVA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 26, 2016 |
|
JAYANTI Vs. RAKESH MEDIRATTA
|
October 27, 2016 |
|
JAYASWAL NECO INDUSTRIES LTD Vs. SARDA ENERGY AND MINERALS LTD & ORS
|
January 4, 2016 |
|
JAYCON INFRASTRUCTURE LTD. AND ORS. Vs. COMMISSIONER OF TRADE & TAXES, DELHI AND ORS.
|
April 28, 2016 |
|
JAYESH AND ANOTHER Vs. DELHI DEVELOPMENT AUTHORITY
|
October 25, 2016 |
|
JAYSHREYESH KAUSHIK Vs. UNION OF INDIA & ANR.
|
May 3, 2016 |
|
JEET SINGH Vs. STATE OF NCT DELHI
|
May 2, 2016 |
|
JEETU SINGH Vs. BHANNAMAL GULZARIMAL PVT LTD
|
August 23, 2016 |
|
JEEWAN Vs. STATE OF (GOVT OF NCT) DELHI
|
September 20, 2016 |
|
JET AIRWAYS (INDIA) LTD Vs. DHANUKA LABORATORIES LTD
|
September 30, 2016 |
|
JHA ENTERPRISES Vs. VINOD POPLI
|
September 7, 2016 |
|
JHOLI MANDAL AND ORS. Vs. MANISH KAKKAR AND ORS.
|
February 11, 2016 |
|
JIA LAL KAPUR Vs. UOI AND ORS.
|
February 27, 2016 |
|
JIA LAL KAPUR Vs. UOI & ANR.
|
January 27, 2016 |
|
JISHAN ALI Vs. STATE
|
April 5, 2016 |
|
JITENDER Vs. STATE (GOVT OF NCT OF DELHI)
|
July 15, 2016 |
|
JITENDER @ KALLA Vs. STATE GOVT OF NCT OF DELHI
|
December 24, 2016 |
|
JITENDER BATRA @ LUCKY Vs. STATE (NCT OF DELHI)
|
August 23, 2016 |
|
JITENDER BHARDWAJ & ORS. Vs. STATE (GNCT OF DELHI) & ANR.
|
April 6, 2016 |
|
JITENDER KUMAR Vs. GOVT. OF NCT OF DELHI
|
February 24, 2016 |
|
JITENDER KUMAR & ORS Vs. STATE (NCT OF DELHI) & ORS
|
May 10, 2016 |
|
JITENDER KUMAR PATHAK Vs. THE STATE OF N.C.T & ANR
|
July 29, 2016 |
|
JITENDER KUMAR SINGH Vs. STATE
|
May 27, 2016 |
|
JITENDER PAL SINGH Vs. STATE
|
February 16, 2016 |
|
JITENDER SAHNI AND ORS. Vs. STATE AND ORS.
|
May 2, 2016 |
|
JITENDER SINGH & ORS Vs. STATE OF NCT OF DELHI & ANR
|
August 22, 2016 |
|
JITENDER VERMA Vs. THE STATE OF NCT OF DELHI
|
April 6, 2016 |
|
JITENDRA & ORS Vs. THE STATE & ANR
|
July 25, 2016 |
|
JITIN CHUGH AND ORS. Vs. STATE AND ORS.
|
February 19, 2016 |
|
JIVA INSTITUTE OF VEDIC SCIENCE & CULTURE AND ORS. Vs. RAYMOND BICKSON, MANAGING DIRECTOR & CHIEF EXECUTIVE OFFICER AND ORS.
|
April 4, 2016 |
|
JMC PROJECTS (INDIA) LTD Vs. MRT SIGNALS LTD.
|
June 17, 2016 |
|
JNANEDAR NATH DAS Vs. STATE
|
January 8, 2016 |
|
JOGESHWAR MAHANTA Vs. UNION OF INDIA AND ORS.
|
January 13, 2016 |
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JOGINDER KUMAR GOYAL Vs. GOVERNMENT OF NCT OF DELHI
|
May 17, 2016 |
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JOGINDER SINGH Vs. STATE (NCT OF DELHI)
|
March 29, 2016 |
|
JOGINDER SINGH Vs. REKHA GUPTA & ORS
|
July 18, 2016 |
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JOHNSON AND JOHNSON LTD. Vs. GAJENDRA SINGH RAWAT
|
September 9, 2016 |
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JOHNSON APPLIANCES (P) LTD Vs. H E INDUSTRIES & ORS
|
September 6, 2016 |
|
JOSEPH MASSEY & ORS Vs. UNION OF INDIA
|
May 11, 2016 |
|
JOTSNA @ JYOTI AND ANR Vs. LAKHPAT RAI
|
December 2, 2016 |
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JOYMON Vs. LUXOR WRITING INSTRUMENTS P. LTD.
|
February 23, 2016 |
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JUGAL KISHOR BHARTIYA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
January 22, 2016 |
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JUGAL KISHORE SHAH AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 30, 2016 |
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JUSTICE FOR ALL Vs. GOVT OF NCT OF DELHI & ORS.
|
January 19, 2016 |
|
JUSTICE FOR ALL Vs. GOVT OF NCT OF DELHI & ORS.
|
July 27, 2016 |
|
JUSTRIDE ENTERPRISES LIMITED Vs. STATE
|
July 27, 2016 |
|
JUVALIA MARKETING PRIVATE LIMITED Vs. SANTA CLAUS COURIERS PVT LTD & ORS
|
September 5, 2016 |
|
JYOTI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 14, 2016 |
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JYOTI & ORS. Vs. YOGESH AGGARWAL
|
September 2, 2016 |
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JYOTI BHATIA & ORS Vs. THE STATE (NCT OF DELHI) & ORS
|
August 4, 2016 |
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JYOTI DALAL & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 29, 2016 |
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JYOTI KESARWANI Vs. VALUE INFRACON INDIA PRIVATE LIMITED AND ORS.
|
December 20, 2016 |
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JYOTI SAWHNEY AND ORS. Vs. STATE AND ORS.
|
April 27, 2016 |
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JYOTI SAWROOP ARORA Vs. THE COMPETITION COMMISSION OF INDIA
|
May 16, 2016 |
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JYOTI SHARMA Vs. UNION OF INDIA
|
December 5, 2016 |
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JYOTI STRUCTURE LTD Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD & ORS
|
September 6, 2016 |
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JYOTI STRUCTURE LTD. Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD.
|
September 6, 2016 |
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K K RAO Vs. STATE (NCT OF DELHI) & ORS
|
May 10, 2016 |
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K S S PETRON PVT LTD Vs. GYPSUM STRUCTURAL INDIA PVT LTD
|
September 5, 2016 |
|
K V S CARGO Vs. COMMISSIONER OF CUSTOMS (GENERAL) NEW CUSTOMS HOUS
|
October 3, 2016 |
|
K-7 IMPEX PVT. LTD. Vs. SHAILENDRA GARG
|
February 16, 2016 |
|
K.B. GUPTA & ANR. Vs. HARBHAJAN SINGH & ORS.
|
May 9, 2016 |
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K.M. DHOUNDIYAL AND ORS. Vs. ARANYA HOSPITALITY MANAGEMENT SERVICES PVT. LTD. AND ORS.
|
April 21, 2016 |
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K.M. SAXENA Vs. DELHI DEVELOPMENT AUTHORITY
|
April 8, 2016 |
|
K.M. VARGHESE Vs. CBS PUBLISHERS & DISTRIBUTORS
|
April 7, 2016 |
|
K.P. BUILDCON PVT LTD Vs. INDUS TOWERS LTD.
|
May 9, 2016 |
|
K.P. JAYARAM Vs. THE STATE OF NCT DELHI
|
July 18, 2016 |
|
K.S. CHAUDHARI, J (RETD.) Vs. UNION OF INDIA & ANR
|
July 26, 2016 |
|
K.S. KARDAM Vs. UNION OF INDIA & ORS.
|
November 9, 2016 |
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K.S. MEHTA (RETD) Vs. PRABHU DAYAL MEENA AND ANR.
|
August 1, 2016 |
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KAILASH & ORS Vs. STATE & ANR
|
August 31, 2016 |
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KAILASH BABU GUPTA Vs. LOKESH KUMAR SRIVASTAVA & ORS.
|
July 20, 2016 |
|
KAILASH CHAND & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 29, 2016 |
|
KAILASH NAGAR Vs. KARAN SINGH
|
February 25, 2016 |
|
KAL AIRWAYS PRIVATE LIMITED Vs. SPICEJET LIMITED & ANR
|
July 29, 2016 |
|
KALIM AHMED Vs. STATE
|
April 22, 2016 |
|
KALINDEE RAIL NIRMAN (ENGINEERS) LIMITED Vs. TEXMACO RAIL & ENGINEERING LIMITED
|
December 19, 2016 |
|
KALINDI COLLEGE Vs. KISHORE KUMAR
|
August 1, 2016 |
|
KALPANA MEHDIRATTA Vs. AIR FORCE BAL BHARATI SCHOOL & ORS.
|
February 10, 2016 |
|
KALSI BROTHERS Vs. UNION OF INDIA AND ORS.
|
January 27, 2016 |
|
KALTHIA ENGINEERING AND CONSTRUCTION LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 30, 2016 |
|
KAMAL BHARDWAJ Vs. THE STATE (NCT OF DELHI) AND ANOTHER
|
July 15, 2016 |
|
KAMAL CHAUHAN Vs. UNION OF INDIA & ORS
|
December 5, 2016 |
|
KAMAL KUMAR Vs. STATE
|
August 3, 2016 |
|
KAMAL SHARMA AND ORS. Vs. BLUE COAST INFRASTRUCTURE DEVELOPMENT PVT. LTD. AND ORS.
|
April 1, 2016 |
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KAMALKANT Vs. THE STATE OF NCT OF DELHI
|
March 29, 2016 |
|
KAMALUDDIN Vs. STATE
|
November 11, 2016 |
|
KAMINI SONDHI Vs. KAPIL SONDHI
|
September 9, 2016 |
|
KAMLESH & ORS. Vs. THE STATE & ANR.
|
March 2, 2016 |
|
KAMLESH@BABY Vs. THE STATE
|
December 23, 2016 |
|
KANDULA SUBRAMANIAM Vs. KRISHNAKOLI DATTA
|
August 23, 2016 |
|
KANHAIYA KUMAR Vs. STATE OF NCT OF DELHI
|
March 2, 2016 |
|
KANHAYA LAL Vs. THE MANAGEMENT OF M/S SWANTANTRA BHARAT MILL
|
March 21, 2016 |
|
KANIKA GROVER AND ORS Vs. UNIVERSITY OF DELHI
|
May 4, 2016 |
|
KANT & ORS Vs. REGISTRAR, CO-OP GROUP HOUSING SOCIETY & ORS
|
September 14, 2016 |
|
KANTA JINDAL Vs. RASIK GUPTA
|
September 5, 2016 |
|
KANWALJEET SINGH Vs. STATE (NCT OF DELHI) & ORS
|
September 9, 2016 |
|
KANWAR BHAN Vs. STATE & ORS.
|
October 18, 2016 |
|
KANWAR SINGH Vs. STATE
|
May 26, 2016 |
|
KAPIL BALANI & ORS Vs. GOVT OF NCT OF DELHI & ANR
|
August 12, 2016 |
|
KAPIL CHAWLA AND OTHERS Vs. STATE AND ANOTHER.
|
March 22, 2016 |
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KAPIL CHOUDHARY AND ANR. Vs. UNION OF INDIA AND ORS.
|
April 26, 2016 |
|
KAPIL JAIN AND ORS. Vs. LT. GOVERNOR OF DELHI AND ORS.
|
December 15, 2016 |
|
KAPIL KUMAR SHARMA Vs. STATE
|
August 23, 2016 |
|
KARAMBIR Vs. STATE OF NCT (DELHI)
|
August 17, 2016 |
|
KARAMJYOTI Vs. UNION OF INDIA AND ORS.
|
August 11, 2016 |
|
KARAN Vs. STATE ( NCT OF DELHI)
|
May 27, 2016 |
|
KARAN SINGH Vs. UNION OF INDIA
|
August 10, 2016 |
|
KARIMAN MAHTO Vs. HDFC ERGO GENERAL INSURANCE CO LTD
|
May 18, 2016 |
|
KARIMUDDIN @ CHOTE Vs. STATE OF NCT OF DELHI
|
January 19, 2016 |
|
KARISHMA KHOSLA Vs. STATE OF DELHI (NCT OF DELHI) & ANR
|
October 17, 2016 |
|
KARMANYA SINGH SAREEN AND ANR Vs. UNION OF INDIA
|
September 23, 2016 |
|
KARTIK CHINTAMANI Vs. STATE (GNCT OF DELHI) & ANR.
|
March 2, 2016 |
|
KASHI VISHWANATH STEELS PRIVATE LIMITED Vs. STATE
|
May 30, 2016 |
|
KASHMIR SINGH Vs. UNION OF INDIA
|
August 17, 2016 |
|
KATARI ENGINEERS & CONSULTANTS PRIVATE LIMITED Vs. COMMISSIONER VAT AND ORS.
|
January 5, 2016 |
|
KAUSHAL JAIN & ORS Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
August 2, 2016 |
|
KAUSHAL YADAV Vs. UNION OF INDIA AND ANR
|
November 8, 2016 |
|
KAUSHALYA DEVI & ORS Vs. SATYA DEVI
|
April 27, 2016 |
|
KAVITA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 15, 2016 |
|
KAVITA DEVI Vs. ANIL KUMAR
|
August 24, 2016 |
|
KAVITA DEVI YADAV & ANR Vs. STATE GOVT OF NCT & ANR
|
August 17, 2016 |
|
KAVITA GARG Vs. THE STATE ( NCT OF DELHI) & ANR
|
May 19, 2016 |
|
KAVITA KUMARI Vs. STATE AND ORS.
|
January 11, 2016 |
|
KAVITA MOIN JAKHMOLA Vs. ANIL SETHI
|
February 24, 2016 |
|
KAWAL BAHADUR SINGH BATRA Vs. JAS KIRAN KAUR
|
August 10, 2016 |
|
KAY KAY TEXO FAB PVT. LTD. Vs. M/S NAVKAR FURNISHING & ORS.
|
November 28, 2016 |
|
KAYA LIMITED Vs. RUBY SHARMA
|
August 11, 2016 |
|
KAYUM KHAN & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 19, 2016 |
|
KAZEEM @ BUNTY Vs. STATE
|
August 17, 2016 |
|
KB Vs. SS
|
May 27, 2016 |
|
KEDIA (AGENCIES) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 7, 2016 |
|
KEMBIOTIC LABOURATORIES AND ORS. Vs. RANA INDERJIT SINGH
|
August 29, 2016 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. AMLESH KUMAR
|
March 22, 2016 |
|
KENT RO SYSTEM LIMITED Vs. KENT AIR ECO CORPORATION LETD.LP
|
October 4, 2016 |
|
KESHKASHAN HASAN Vs. STATE (GOVT. OF NCT OF DELHI)
|
December 2, 2016 |
|
KEWAL KRISHAN JAITLEY Vs. ACHARAJ RAM KAPOOR @ ASCHARAJ RAM KAPUR THRU. HIS LEGAL HEIRS
|
May 3, 2016 |
|
KHALID Vs. NASREEN
|
September 16, 2016 |
|
KHAN MARKET WELFARE ASSOCIATION Vs. NEW DELHI MUNICIPAL COUNCIL & ORS.
|
October 27, 2016 |
|
KHUSHAL SINGH Vs. REGISTRAR OF COOPERATIVE SOCIETIES AND ANR.
|
November 18, 2016 |
|
KHUSHI RAM BEHARI LAL Vs. P V KANAKARAJ TRADING AS KALPATHARU TRADING CO
|
September 16, 2016 |
|
KIBOW BIOTECH INC Vs. ALNICHE LIFE SCIENCES PVT LTD
|
September 7, 2016 |
|
KIMSUKH KRISHNA SINHA Vs. SUDIPTI ESTATES AND ORS.
|
May 24, 2016 |
|
KINJAL RAJNIKANT PATEL AND ANR Vs. NATIONAL BOARD OF EXAMINATIONS AND ANR
|
August 26, 2016 |
|
KIRAN Vs. NATIONAL INSURANCE CO. LTD. & ORS.
|
December 9, 2016 |
|
KIRAN ABNASHI CHAWLA AND ORS. Vs. MARGUERITE CHAWLA
|
March 9, 2016 |
|
KIRAN DEV & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
August 26, 2016 |
|
KIRAN JAIN & OTHERS Vs. NORTH DELHI MUNICIPAL CORPORATION AND OTHERS
|
May 5, 2016 |
|
KIRAN PAL SINGH & ORS. Vs. NCT OF DELHI & ANR.
|
February 3, 2016 |
|
KIRTI AZAD & ORS Vs. DELHI DISTRICT CRICKET ASSOCIATION & ORS
|
February 9, 2016 |
|
KISAN MOULDINGS LTD Vs. KONARK POLYTUBES (P) LTD
|
February 17, 2016 |
|
KISHAN CHAND Vs. UNION OF INDIA AND ORS
|
July 18, 2016 |
|
KISHAN CHAND SHARMA & ANR Vs. CHET RAM SHARMA (SINCE DECEASED) & ORS
|
July 14, 2016 |
|
KISHAN CHAND SHARMA AND ORS. Vs. CHET RAM SHARMA AND ORS.
|
January 21, 2016 |
|
KISHAN LAL Vs. VEENA KUMARI
|
February 23, 2016 |
|
KISHAN LAL Vs. DSIDC AND ORS.
|
February 9, 2016 |
|
KISHAN LAL Vs. MOHD. IDRISH, DECEASED THROUGH HIS LEGAL HEIRS AND OTHERS
|
October 18, 2016 |
|
KISHAN TRIPATHI Vs. THE STATE
|
February 12, 2016 |
|
KISHORE KUMAR Vs. STATE
|
May 17, 2016 |
|
KISHORE KUMAR AND ORS Vs. SHEELA DEVI AND ORS
|
October 3, 2016 |
|
KISHORI LAL Vs. STATE
|
March 2, 2016 |
|
KITSON ENTERPRISES PRIVATE LIMITED Vs. STATE
|
July 27, 2016 |
|
KOCHHAR CONSTRUCTION WORKS Vs. DDA AND OTHERS
|
August 2, 2016 |
|
KOHINOOR SPECIALITY FOODS INDIA PRIVATE LIMITED Vs. KOHINOOR FOODS LIMITED AND ORS.
|
March 1, 2016 |
|
KOLKATA GLASS & CERAMICS PRIVATE LIMITED Vs. UNION OF INDIA & ANOTHER
|
July 25, 2016 |
|
KOMAL KHICHAR Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
|
July 18, 2016 |
|
KOTAK MAHINDRA BANK LTD. Vs. BANK OF BARODA
|
January 28, 2016 |
|
KRANTI KIRAN @ K.K. Vs. STATE OF NCT DELHI
|
May 3, 2016 |
|
KRBL LTD. Vs. PK OVERSEAS PVT. LTD.
|
November 4, 2016 |
|
KRIPA NARAYAN Vs. MAMTA PATHAK
|
August 26, 2016 |
|
KRISHAN CHANDER DASS Vs. STATE & ORS
|
April 1, 2016 |
|
KRISHAN COLONY WELFARE ASSOCIATION (REGD ) Vs. UNION OF INDIA AND ORS
|
May 30, 2016 |
|
KRISHAN GOPAL Vs. MAHESH KUMAR AND ORS.
|
January 8, 2016 |
|
KRISHAN KUMAR Vs. STATE
|
October 5, 2016 |
|
KRISHAN KUMAR Vs. STATE
|
January 28, 2016 |
|
KRISHAN KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 19, 2016 |
|
KRISHAN KUMAR GARG Vs. RAM NIWAS VERMA
|
August 29, 2016 |
|
KRISHAN KUMAR WADHVA Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
August 9, 2016 |
|
KRISHAN MANCHANDA Vs. GOVT OF NCT OF DELHI & ORS
|
August 29, 2016 |
|
KRISHAN MEHTA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
March 3, 2016 |
|
KRISHAN MURARI SHARMA & SONS Vs. NEW DELHI MUNCIPAL COUNCIL & ANR
|
August 22, 2016 |
|
KRISHAN RADHU Vs. THE EMMAR MGF CONSTRUCTION
|
December 21, 2016 |
|
KRISHNA CONTINENTAL LTD. Vs. DELHI POLLUTION CONTROL COMMITTEE & ORS
|
June 2, 2016 |
|
KRISHNA KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
January 6, 2016 |
|
KRISHNA MODEL SECONDARY SCHOOL AND ORS Vs. HOSHIARI DEVI & ORS.
|
January 4, 2016 |
|
KRISHNA SOBTI Vs. STATE
|
May 17, 2016 |
|
KRISHNAPATNAM PORT COMPANY LIMITED Vs. STRATEGIC PORT INVESTMENTS KPC LIMITED & ORS
|
July 12, 2016 |
|
KRITIKA PADODE AND ANR Vs. UNION OF INDIA & ANR.
|
August 5, 2016 |
|
KRYSTAL STONE EXPORTS LTD. Vs. STRESSED ASSET STABILIZATION FUND & ORS.
|
July 15, 2016 |
|
KULBIR SINGH CHANDHOK AND ORS. Vs. AMARDEEP SINGH CHANDHOK AND ORS.
|
May 10, 2016 |
|
KULDEEP SINGH AND OTHERS Vs. STATE AND ANOTHER
|
April 27, 2016 |
|
KULDEEP TOMAR Vs. STAFF SELECTION COMMISSION AND ORS
|
September 19, 2016 |
|
KULDIP KUMAR SHARMA & ORS Vs. STATE OF NCT OF DELHI & ANR
|
September 5, 2016 |
|
KULLU VALLEY LEISURE RESORTS PRIVATE LIMITED Vs. B R BEE PRODUCTS PRIVATE LIMITED
|
December 19, 2016 |
|
KULMEET SINGH KOCHHAR & ANR Vs. STATE
|
July 21, 2016 |
|
KULVINDER SINGH Vs. STATE
|
August 4, 2016 |
|
KUMAGAI SKANSKA HCC ITOCHU GROUP Vs. THE COMMISSIONER OF VALUE ADDED TAX AND ORS.
|
April 26, 2016 |
|
KUMAR MAYANK Vs. DELHI TECHNOLOGICAL UNIVERSITY & ANR
|
November 10, 2016 |
|
KUMAR PAL SINGH Vs. UNION OF INDIA AND ORS
|
May 18, 2016 |
|
KUMARI ANKITA NANDA (MINOR) AND ORS Vs. D A V PUBLIC SCHOOL & ORS
|
August 19, 2016 |
|
KUMARI SUSHILA YADAV Vs. ATUL CHAUDHARY AND ORS.
|
January 14, 2016 |
|
KUNAL CHAUHAN Vs. NATIONAL COMMISSION FOR WOMEN AND ORS.
|
March 31, 2016 |
|
KUNAL SINGH Vs. CBI
|
June 1, 2016 |
|
KURUVILA KURIAKOSE Vs. UNION OF INDIA & ORS
|
June 1, 2016 |
|
KUSUM DEVI & ORS Vs. SHWETA KUMARI & ORS (IFFCO TOKIO GEN INS CO LTD)
|
September 15, 2016 |
|
KUSUM LATA Vs. STATE AND ORS.
|
March 3, 2016 |
|
KYAMUDDIN Vs. STATE
|
March 29, 2016 |
|
L M WALTER (SINCE DECEASED) Vs. ONKAR GIRI (NOW DECEASED)
|
September 15, 2016 |
|
L.N. TIKKU Vs. UOI AND ORS.
|
March 17, 2016 |
|
LACHI RAM SHARMA Vs. KENDRIYA VIDAYALAYA SANGATHAN & ORS
|
August 9, 2016 |
|
LAKHDHIRGARDH SEVA SAHAKARI MANDALI LTD Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LTD
|
November 2, 2016 |
|
LAKHMI CHAND & ORS Vs. KARAN SINGH & ANR
|
October 5, 2016 |
|
LAKSHMI BUILDERS Vs. DEVINDER LAKRA
|
March 3, 2016 |
|
LAKSHYAJIT KAPOOR AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
January 8, 2016 |
|
LAL KUMAR Vs. STATE
|
May 27, 2016 |
|
LALIT KUMAR Vs. THE STATE (THROUGH GOVT OF NCT OF DELHI) AND ANOTHER
|
September 2, 2016 |
|
LALIT MOHAN MADHAN Vs. MUNICIPAL CORPORATION OF DELHI & ORS.
|
March 30, 2016 |
|
LALIT MOHAN SHARMA Vs. UNION OF INDIA AND ORS.
|
January 29, 2016 |
|
LALIT SHARMA & ANR Vs. STATE (GNCT OF DELHI) & ANR
|
August 31, 2016 |
|
LALITA SHARMA Vs. CHAIRPERSON KIOSK, SCOOTER, CAR & CYCLE STAND PARKING COMMITTEE AND ORS.
|
January 19, 2016 |
|
LALJINDER SINGH & ORS Vs. UNION OF INDIA & ORS
|
May 30, 2016 |
|
LALL CONSTRUCTIONS CO Vs. GENERAL MANAGER NORHTERN RAILWAY
|
July 27, 2016 |
|
LALLAN AHMED Vs. STATE
|
February 2, 2016 |
|
LALZUALA RALTE Vs. RAJU & ORS.
|
February 16, 2016 |
|
LANCO INFRATECH LIMITED Vs. PCP INTERNATIONAL LIMITED
|
January 20, 2016 |
|
LANCO INFRATECH LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
|
February 1, 2016 |
|
LANCO INFRATECH LTD. Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.
|
September 23, 2016 |
|
LARSEN AND TOUBRO LTD. AND ANR. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 3, 2016 |
|
LAVA INTERNATIONAL LIMITED Vs. TELEFONAKTIEBOLAGET LM ERICSSON (PUBL)
|
July 14, 2016 |
|
LAXMI & ORS. Vs. RAKESH & ORS.
|
June 2, 2016 |
|
LAXMI @ LACCHO AND ANOTHER Vs. STATE NCT OF DELHI
|
February 11, 2016 |
|
LAXMI AUTOMATIC LOOM WORKS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (RECOVERY) AND ANR.
|
December 5, 2016 |
|
LAXMI NARAYAN & ORS Vs. KAMAL GARG & ANR
|
August 11, 2016 |
|
LEPAKSHI EMPORIUM & ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 27, 2016 |
|
LESLIE DINIZ Vs. LOTT CAREY BAPTIST MISSION IN INDIA
|
September 6, 2016 |
|
LETMINJOY HAOKIP Vs. STATE
|
November 8, 2016 |
|
LEVI STRAUSS & COMPANY Vs. ANKIT SHARMA ANR
|
September 19, 2016 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA MURARI LAL ASTHANA AND ORS.
|
November 11, 2016 |
|
LIFELONG INDIA PVT. LTD. Vs. UNION OF INDIA
|
January 12, 2016 |
|
LIVING MEDIA INDIA LTD. AND ORS. Vs. ALPHA DEALCOM PVT. LTD. AND ORS.
|
January 29, 2016 |
|
LMJ INTERNATIONAL LTD. Vs. INTEGRATED WAREHOUSING KANDLA PROJECT DEVELOPMENT PVT. LTD.
|
November 10, 2016 |
|
LOCHAN SINGH Vs. HARYANA ROADWAYS
|
October 24, 2016 |
|
LOGICAL APPS SOLUTIONS PRIVATE LIMITED Vs. STATE
|
July 19, 2016 |
|
LOTT CAREY BAPTIST MISSION AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 15, 2016 |
|
LOTUS IMPEX Vs. THE COMMISSIONER, DEPARTMENT OF TRADE & TAXES, NEW DELHI AND ORS.
|
February 19, 2016 |
|
LOVELEEN KAUR & ANR Vs. ICICI BANK LTD. & ORS
|
February 3, 2016 |
|
LS CABLE & SYSTEM LIMITED Vs. THE COMMISSIONER OF INCOME TAX II & ANR.
|
May 13, 2016 |
|
LT COL NAVEEN KUMAR ANAND Vs. UNION OF INDIA & ORS
|
September 16, 2016 |
|
LUIT NEIL DON Vs. STATE (GOVT OF NCT OF DELHI)
|
May 20, 2016 |
|
LUV KUSH PANDEY Vs. UNION OF INDIA AND ORS.
|
January 13, 2016 |
|
LYCA FINANCE LTD. Vs. STATE & ANR.
|
July 15, 2016 |
|
LYDIA NINGLIANTING AND ORS. Vs. DIRECTORATE OF REVENUE INTELLIGENCE AND ORS.
|
February 5, 2016 |
|
M M HEALTHCRE LTD Vs. P K CHAUHAN
|
July 12, 2016 |
|
M P STATE COOPERATIVE CONSUMER FEDERATION LTD Vs. NATIONAL COOPERATIVE CONSUMER FEDERATION OF INDIA
|
August 31, 2016 |
|
M.D. ASGAR & OTHERS Vs. STATE (NCT OF DELHI) & ANOTHER
|
July 13, 2016 |
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M.F. RINGS & BEARING RACES LTD. Vs. COMMISSIONER OF CUSTOMS & ANR.
|
May 6, 2016 |
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M.S. JADHAV Vs. BSES RAJDHANI POWER LTD.
|
January 25, 2016 |
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M.S. SHOES EAST LTD. Vs. UNION OF INDIA
|
July 20, 2016 |
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M.T. KOM Vs. STATE OF NCT OF DELHI AND ORS.
|
February 19, 2016 |
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M/S AFFORDABLE EXPORTS Vs. APPAREL EXPORT PROMOTION COUNCIL & ORS
|
April 21, 2016 |
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M/S ALLIED BLENDERS & DISTILLERS PVT LTD Vs. R.K. DISTILLERIES PVT LTD
|
July 27, 2016 |
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M/S ANS CONSTRUCTIONS LTD. Vs. UNION OF INDIA
|
December 15, 2016 |
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M/S AZ TECH (INDIA) & ANR. Vs. M/S INTEX TECHNOLOGIES (INDIA) LTD. & ANR.
|
December 24, 2016 |
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M/S BANARSI DAS KHANDELWAL & SONS Vs. CANARA BANK & ORS
|
April 5, 2016 |
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M/S BHARAT POWER CONTROL SYSTEMS Vs. GOVT. OF NCT OF DELHI & ORS.
|
February 2, 2016 |
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M/S BONN NUTRIENTS PRIVATE LTD. & ANR Vs. UNION OF INDIA & ORS.
|
July 13, 2016 |
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M/S DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD. (DFCCIL) Vs. M/S SOMA ENTERPRISES LTD.
|
July 25, 2016 |
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M/S DEEPAK & CO. Vs. UNION OF INDIA & ORS
|
September 22, 2016 |
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M/S DELHI TRANSPORT CORPORATION Vs. SHRI PURAN CHAND
|
February 3, 2016 |
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M/S DEWAN CHAND & CO PVT LTD. Vs. CENTRAL BOARD OF TRUSTEE AND ANR.
|
November 4, 2016 |
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M/S DHARAM CHAND LAKHA MAL Vs. R.K. SOAP FACTORY
|
October 5, 2016 |
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M/S ERA INFRA ENGINEERING LTD. Vs. ARAVALI POWER COMPANY PVT. LTD.
|
July 29, 2016 |
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M/S FORECH INDIA LTD. Vs. M/S TECPRO SYSTEMS LTD.
|
September 5, 2016 |
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M/S FRANKE FABER INDIA PVT. LTD. Vs. COMMISSIONER, TRADE AND TAXES, DELHI
|
November 28, 2016 |
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M/S GKB OPTOLAB PVT. LTD. Vs. DINESH BATRA & ANR.
|
October 3, 2016 |
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M/S GOLDEN TOBACCO LTD. (FORMERLY KNOWN AS GTC INDUSTRIES LTD.) Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
|
November 8, 2016 |
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M/S HCIL, ADHIKARYA ARSS (JV) Vs. RAIL VIKAS NIGAM LTD.
|
December 14, 2016 |
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M/S JAYASWALS NECO LTD. Vs. UNION OF INDIA AND ANR.
|
August 2, 2016 |
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M/S KALYANI SURGICAL AND MEDICAL STORE Vs. M/S CACHET PHARMACEUTICALS PVT. LTD.
|
April 22, 2016 |
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M/S KIRI ASSOCIATES (P) LTD. Vs. PRAMOD KUMAR MITTAL & ANR.
|
June 3, 2016 |
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M/S KOLLAM INTERNET CABLE DISTRIBUTION PVT. LTD. Vs. UNION OF INDIA & ORS.
|
November 9, 2016 |
|
M/S L.G ELECTRONICS INDIA(P) LTD Vs. DINESH KALRA
|
July 8, 2016 |
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M/S MAHANIVESH OILS & FOODS PVT. LTD. Vs. DIRECTORATE OF ENFORCEMENT
|
January 25, 2016 |
|
M/S MEKASTER ENGINEERING LTD. Vs. IDBI BANK LIMITED AND OTHERS
|
October 3, 2016 |
|
M/S MIDAS ELECTRONICS PVT.LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA & ORS.
|
May 9, 2016 |
|
M/S MIRC ELECTRONICS LIMITED Vs. SHASHANK GUPTA & ANR.
|
December 20, 2016 |
|
M/S MMTC LIMITED Vs. M/S TRANSMMONIA AG ZURICH (SWITZERLAND)
|
January 22, 2016 |
|
M/S MOOLCHAND KHARAITI RAM TRUST & ORS. Vs. UNION OF INDIA
|
May 11, 2016 |
|
M/S MS SHOES EAST LTD. Vs. ANAND KHANDELWAL
|
January 8, 2016 |
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M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S ORIENTAL PATHWAYS (NAGPUR) PVT LTD
|
May 24, 2016 |
|
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S PROGRESSIVE-MVR (JV)
|
June 17, 2016 |
|
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S BSC-RBM-PATI JOINT VENTURE
|
January 15, 2016 |
|
M/S NET 4 INDIA LTD. Vs. UNION OF INDIA AND ANR.
|
August 2, 2016 |
|
M/S NEW ERA IMPEX (INDIA) PVT LTD Vs. M/S ORIOLE EXPORTS PRIVATE LTD
|
July 21, 2016 |
|
M/S NHAI NEW DELHI Vs. M/S BEL-TBL (JOINT VENTURE)
|
July 8, 2016 |
|
M/S NORTEL NETWORKS INDIA INTERNATIONAL INC. Vs. THE DIRECTOR OF INCOME TAX -I
|
May 4, 2016 |
|
M/S P K OVERSEAS PVT.LTD. & ANR Vs. M/S BHAGWATI LECTO VEGETARIANS EXPORTS PVT.L.TD & ANR
|
October 3, 2016 |
|
M/S PAREENA ESTATE Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
September 16, 2016 |
|
M/S PMP METAL PLAST PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE DELHI-1
|
February 1, 2016 |
|
M/S RIDGEVIEW CONSTRUCTION PVT LTD & ANR Vs. M/S SKYHIGH PROPERTIES PVT LTD
|
January 28, 2016 |
|
M/S ROOTS INDUSTRIES INDIA LTD. Vs. M/S AIRPORTS AUTHORITY OF INDIA & ORS.
|
February 25, 2016 |
|
M/S RSPL LIMITED Vs. MUKESH SHARMA & ANR
|
August 3, 2016 |
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M/S SAI SOFT SECURITIES LTD Vs. MANJU AHLUWALIA
|
February 2, 2016 |
|
M/S SAURABH AGROTECH PRIVATE LIMITED Vs. RADHEY SHYAM AGENCIES
|
April 22, 2016 |
|
M/S SDB INTRASTRUCTURE PVT. LTD. Vs. DDA & ANR.
|
September 29, 2016 |
|
M/S SML ISUZU LTD. & ANR. Vs. UOI & ANR.
|
July 22, 2016 |
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M/S SOCIETY STANDING FOR ALL YOUTH MASS AWARENESS AND ANR. Vs. UNION OF INDIA AND ORS.
|
March 23, 2016 |
|
M/S STCI FINANCE LIMITED Vs. M/S SUKHMANI TECHNOLOGIES PVT. LTD. & ORS.
|
November 15, 2016 |
|
M/S STELLAR INFORMATION TECHNOLOGY PRIVATE LTD Vs. MR RAKESH KUMAR & ORS
|
August 29, 2016 |
|
M/S SVOGL OIL GAS & ENERGY LTD. Vs. INDIAN OIL CORPORATION LTD.
|
May 17, 2016 |
|
M/S SWASTIK ENGINEERING TOOLS THR. ITS PROPRIETOR SUNIL CONDIL Vs. ANITA
|
August 10, 2016 |
|
M/S SYMPHONY LTD Vs. M/S SUMMER COOL HOME APPLIANCES PVT LTD & ORS
|
April 4, 2016 |
|
M/S SYMPHONY LTD. Vs. SUMMER COOL HOME APPLIANCES LTD
|
October 5, 2016 |
|
M/S TAMILNADU TELECOMMUNICATIONS LTD. Vs. BHARAT SANCHAR NIGAM LTD.
|
November 11, 2016 |
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M/S THE CO-OPERATIVE CO. LTD. Vs. D.T.T.D.C. & ORS.
|
January 4, 2016 |
|
M/S TODAY HOTELS (NEW DELHI) PVT. LTD. Vs. M/S INTECTURE INDIA DESIGNS PVT. LTD.
|
January 13, 2016 |
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M/S TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD Vs. M/S G.S. BERAR & CO PVT. LTD & ANR.
|
May 18, 2016 |
|
M/S U TURN HOUSING PVT LTD & ANR Vs. STATE OF ( GNCT ) OF DELHI & ANR
|
August 19, 2016 |
|
M/S VANSHIKA BUILDTECH LTD Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
|
September 29, 2016 |
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M/S VISIONAIRE INDIA Vs. M/S IBM INDIA PVT. LTD.
|
January 19, 2016 |
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M/S. ACER INDIA PVT. LTD Vs. PUNJAB NATIONAL BANK & ORS
|
May 31, 2016 |
|
M/S. AGGARWAL AND MODI ENTERPRISES (CINEMA PROJECT) CO. PVT. LTD Vs. THE COMMISSIONER OF INCOME TAX
|
January 21, 2016 |
|
M/S. BEHL ASSOCIATES Vs. UNION OF INDIA
|
January 7, 2016 |
|
M/S. CHINA TRUST COMMERCIAL BANK Vs. LILLIPUT KIDSWEAR LTD. & ORS.
|
June 3, 2016 |
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M/S. DLF UNIVERSAL LTD. Vs. UNION OF INDIA
|
May 23, 2016 |
|
M/S. GURUKUL BOOKS & PACKAGING AND ANOTHER Vs. M/S. EVERGREEN PUBLICATIONS (INDIA) AND ANOTHER
|
September 26, 2016 |
|
M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD. Vs. M/S. MS SHOES (EAST) LTD. & ORS.
|
June 3, 2016 |
|
M/S. INTER CRAFT LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2016 |
|
M/S. ISPAT PROFILES INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION & ORS.
|
January 29, 2016 |
|
M/S. J B OVERSEAS Vs. UNION OF INDIA & ORS
|
July 8, 2016 |
|
M/S. JBA ENTERPRISES PVT LTD & ORS. Vs. STATE & ANR.
|
March 31, 2016 |
|
M/S. K.S.S. PETRON PVT. LTD. Vs. M/S. GYPSUM STRUCTURAL INDIA PVT. LTD.
|
September 5, 2016 |
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M/S. LANCO Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA LIMITED
|
December 6, 2016 |
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M/S. LESAG HBB(I) LTD. & ORS. Vs. COMMR. OF CENTRAL EXCISE DELHI & ORS.
|
November 3, 2016 |
|
M/S. MASAURHI SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD.
|
July 7, 2016 |
|
M/S. OIL AND NATURAL GAS CORPORATION LTD. Vs. VIJAY MAHAJAN
|
November 8, 2016 |
|
M/S. PRABHATAM ADVERTISING PVT. LTD. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
|
July 11, 2016 |
|
M/S. SAINI GENERAL STORE Vs. STATE
|
July 14, 2016 |
|
M/S. SARAN EXCLUSIF & ANR. Vs. NEETU BHARTI
|
August 9, 2016 |
|
M/S. V.B.M. ESTATES PVT. LTD. & ANR. Vs. SIRI BHAGWAN
|
October 3, 2016 |
|
M/S.SANGAM THEATRE P.LTD. Vs. CIT
|
May 12, 2016 |
|
MA SOL BAILLO Vs. STATE (DRI) OF DELHI
|
February 19, 2016 |
|
MAC PERSONAL CARE PVT. LTD. & ANR. Vs. LAVERANA GMBH AND CO.KG & ANR.
|
January 28, 2016 |
|
MADAN GOPAL SINGHAL AND ORS. Vs. STATE
|
May 6, 2016 |
|
MADAN LAL Vs. LT GOVERNOR & ORS
|
August 24, 2016 |
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MADAN LAL Vs. RESERVE BANK OF INDIA
|
April 22, 2016 |
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MADAN MOHAN SINGH Vs. SUKHPAL SINGH AND ORS.
|
February 15, 2016 |
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MADAN SINGH Vs. PHOOLWATI AND ORS.
|
April 19, 2016 |
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MADAN SINGH & ORS. Vs. STATE OF NCT OF DELHI & ORS.
|
January 4, 2016 |
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MADHAVA HYTECH-RANI (JV) Vs. IRCON INTERNATIONAL LIMITED
|
December 19, 2016 |
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MADHU BHASKAR AND ORS. Vs. BHARAT BHASKAR AND ORS.
|
April 6, 2016 |
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MADHU GUPTA Vs. M/S. SATYAM FINLEASE PVT. LTD.
|
March 30, 2016 |
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MADHU MALLICK @ MADHULATA MALLICK Vs. NEHRU BAL SAMITI
|
January 28, 2016 |
|
MADHU MARWAHA AND ORS. Vs. DAL CHAND AND ORS.
|
February 1, 2016 |
|
MADHU PAMNANI & ORS Vs. NEERAJ PAMNANI
|
August 19, 2016 |
|
MADHVI SINGH & ORS Vs. PAVIK LIFESTYLE LTD
|
July 7, 2016 |
|
MAGIC SEWA PVT LTD Vs. AIRPORTS AUTHORITY OF INDIA & ORS
|
August 10, 2016 |
|
MAGNETI MARELLI POWERTRAIN INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 25, 2016 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED AND ANR Vs. ANIL KUMAR AND ANR
|
August 29, 2016 |
|
MAHANAGAR TELEPHONE NIGAM LTD. Vs. SANJAY BHARDWAJ AND ORS.
|
February 2, 2016 |
|
MAHANAGAR TELEPHONE NIGAM LTD. AND ORS. Vs. PREMWATI
|
July 22, 2016 |
|
MAHARAJ HAIDER Vs. STATE
|
February 4, 2016 |
|
MAHARAJ I S WAHI Vs. RENUKA WAHI
|
August 30, 2016 |
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MAHARISHI AYURVEDA PRODUCTS PVT. LTD. Vs. SPARSH BUILDERS PRIVATE LTD.
|
March 3, 2016 |
|
MAHAVIR EDUCATIONAL CULTURAL AND WELFARE SOCIETY ( Vs. GIRDHARI LAL DHARA & ORS
|
April 27, 2016 |
|
MAHAVIR GUPTA Vs. SHOBHA RAM SARAN
|
September 28, 2016 |
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MAHENDER KUMAR KANWARIA Vs. SH SANJAY BAROLIA
|
August 19, 2016 |
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MAHENDER YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 4, 2016 |
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MAHENDRA VERMA Vs. AJAY SURESH KILACHAND & ORS
|
August 29, 2016 |
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MAHESH CHAND GUPTA Vs. KALU RAM AND ORS.
|
January 27, 2016 |
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MAHESH KUMAR Vs. THE HIGH COURT OF DELHI
|
February 4, 2016 |
|
MAHESH KUMAR & ORS Vs. STATE & ANR
|
January 15, 2016 |
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MAHESH TYAGI & ORS. Vs. STATE GOVT. OF NCT OF DELHI & ORS
|
December 5, 2016 |
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MAHINDER KAUSHIK Vs. STATE
|
March 30, 2016 |
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MAHINDER PAL SINGH Vs. THE PRINCIPAL LADY SHREE RAM COLLEGE FOR WOMEN AND ORS.
|
November 17, 2016 |
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MAHINDER SINGH Vs. M/S. INDIAN AIRLINES LTD.
|
September 5, 2016 |
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MAHIPAL Vs. HIGH COURT OF DELHI THROUGH REGISTRAR GENERAL AND ORS.
|
February 15, 2016 |
|
MAJ RETD SUKESH BEHL & ANR. Vs. KONINKLIJKE PHILIPS ELECTRONICS NV
|
January 19, 2016 |
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MAJOR ANAMDEEP SINGH DHINGRA Vs. UNION OF INDIA AND ORS.
|
July 25, 2016 |
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MAJOR SAUMITRA SARKAR Vs. SHIKHA CHAKRABORTY
|
May 17, 2016 |
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MAKEMYTRIP (INDIA) PVT LTD Vs. UNION OF INDIA & ORS
|
September 1, 2016 |
|
MALA BHAGAT BALI Vs. STATE & ANR
|
August 22, 2016 |
|
MALANA POWER CO. LTD. Vs. DIR. GENERAL OF FOREIGN TRADE (POLICY)
|
November 28, 2016 |
|
MALDHARI SALES CORPORATION Vs. UNION OF INDIA AND ORS.
|
January 27, 2016 |
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MALIK MOHD TANVEER Vs. UZMA MALIK & ANR
|
July 18, 2016 |
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MALLET PROPERTIES PRIVATE LIMITED Vs. STATE
|
July 27, 2016 |
|
MAMTA MODERN SENIOR SECONDARY SCHOOL Vs. DIRECTORATE OF EDUCATION AND ORS
|
October 3, 2016 |
|
MAMTA SINGH Vs. AMAN SINGH @ FAIYAZ AHMED
|
May 9, 2016 |
|
MAN SINGH AND ORS. Vs. STATE N.C.T OF DELHI
|
February 22, 2016 |
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MANALI PETROCHEMICALS LIMITED Vs. UNION OF INDIA
|
December 6, 2016 |
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MANAN CHAND Vs. STATE AND ORS.
|
March 28, 2016 |
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MANAS MANDIR Vs. SHRI SUDHIR KUMAR RAKHEJA
|
May 11, 2016 |
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MANAV SHARMA Vs. STATE (NCT OF DELHI)
|
May 19, 2016 |
|
MANDEEP KAUR Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
February 22, 2016 |
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MANGAL SINGH Vs. STATE (GOVT OF NCT) DELHI
|
May 19, 2016 |
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MANGALAM ORGANICS LIMITED Vs. UNION OF INDIA
|
February 16, 2016 |
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MANGALI IMPEX LTD Vs. UNION OF INDIA AND ORS
|
May 3, 2016 |
|
MANGE RAM Vs. RATTAN SINGH & ORS
|
January 18, 2016 |
|
MANGE RAM @ MANGE@MAHESH Vs. THE STATE OF GOVT OF NCT DELHI
|
February 10, 2016 |
|
MANGE RAM JAIN & ORS. Vs. JATINDER KUMAR JAIN
|
October 7, 2016 |
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MANGLAM EXPRESS CARGO PVT. LTD. Vs. UNION OF INDIA & ANR.
|
December 16, 2016 |
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MANGLAYATAM PROJECTS PVT LTD Vs. DHARAM VEER SINGH (SINCE DECEASED) THR LRS & ANR
|
September 1, 2016 |
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MANI RAM Vs. RITU PAL
|
April 7, 2016 |
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MANI RAM GAJRAJ Vs. UNION OF INDIA & OTHERS
|
May 18, 2016 |
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MANISH BABRA Vs. RENU
|
August 30, 2016 |
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MANISH KUMAR Vs. STATE & ANR.
|
April 4, 2016 |
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MANISH RADHESHYAM MALANI Vs. STATE & ANR
|
September 5, 2016 |
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MANJEET Vs. THE STATE (NCT OF DELHI) AND ORS.
|
January 8, 2016 |
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MANJEET KAUR Vs. THE STATE (NCT OF DELHI)
|
April 26, 2016 |
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MANJEET SINGH Vs. INDRAPASTHA GAS LIMITED
|
October 24, 2016 |
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MANJEET SINGH Vs. INDERJEET KAUR AND ORS.
|
February 1, 2016 |
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MANJEET SINGH AND ORS. Vs. STATE AND ORS.
|
January 12, 2016 |
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MANJEET SINGH KOHLI AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
January 5, 2016 |
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MANJIT KAUR AND ORS. Vs. DAYA NAND AND ANR.
|
July 11, 2016 |
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MANJU Vs. STATE AND ORS.
|
January 15, 2016 |
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MANJU PANDEY Vs. UNION OF INDIA AND ORS.
|
March 31, 2016 |
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MANJU PANWAR Vs. V.P.S. PANWAR
|
September 21, 2016 |
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MANJU SHARMA Vs. UNION OF INDIA & ANR
|
July 27, 2016 |
|
MANMOHAN GULATI & OTHERS Vs. M/S. HANUNG TOYS & TEXTILES LIMITED
|
March 30, 2016 |
|
MANOJ Vs. UOI & ORS.
|
July 15, 2016 |
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MANOJ KASHYAP & ORS. Vs. UNION OF INDIA & ORS.
|
May 30, 2016 |
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MANOJ KUMAR Vs. PINKI RANI
|
November 22, 2016 |
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MANOJ KUMAR Vs. STATE
|
May 20, 2016 |
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MANOJ KUMAR Vs. STATE
|
September 29, 2016 |
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MANOJ KUMAR Vs. VIPIN GAUTAM
|
August 23, 2016 |
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MANOJ KUMAR Vs. UNION OF INDIA AND ORS.
|
January 22, 2016 |
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MANOJ KUMAR AND ORS. Vs. STATE AND ORS.
|
March 22, 2016 |
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MANOJ KUMAR AND ORS. Vs. STATE (GNCT OF DELHI) AND ORS.
|
February 24, 2016 |
|
MANOJ KUMAR MISHRA Vs. CBI
|
December 9, 2016 |
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MANOJ KUMAR SHOKEEN Vs. RAGHUVINDER SHOKEEN
|
September 19, 2016 |
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MANPREET Vs. THE GOVT OF NCT OF DELHI
|
May 11, 2016 |
|
MANPREET SINGH BHATIA Vs. SUMITA BHATIA
|
October 20, 2016 |
|
MANTEC CONSULTANTS PVT LTD. Vs. AJAY NARAYAN JHA
|
October 25, 2016 |
|
MANU MARKANDE AND ORS. Vs. THE STATE AND ORS.
|
January 14, 2016 |
|
MANU SRIVASTAVA & ORS. Vs. STATE (GNCT OF DELHI) & ANR.
|
March 3, 2016 |
|
MANVIR SINGH YADAV Vs. DELHI JAL BOARD
|
September 9, 2016 |
|
MARIA ASSUNTA Vs. STATE (NCT OF DELHI)
|
March 2, 2016 |
|
MARUTI INSURANCE BUSINESS AGENCY LIMITED Vs. STATE
|
December 24, 2016 |
|
MASJID NOOR AHMED WAKF & ORS Vs. RAFIQ AHMED (D) THR HIS LRS & ORS
|
August 30, 2016 |
|
MASLE-UDDIN AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
|
January 20, 2016 |
|
MASTER AARAV THROUGH FATHER KAMAL MANCHANDA Vs. VENKTESHWAR GLOBAL SCHOOL & ANR
|
September 30, 2016 |
|
MASTER FAIZAL ANSARI Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
August 3, 2016 |
|
MASTER HARSHIL ANAND Vs. UOI & ORS.
|
October 26, 2016 |
|
MASTER JAI RAIKWAR AND ORS. Vs. THE HERITAGE SCHOOL AND ORS.
|
March 22, 2016 |
|
MASTER TANUSH GAUTAM (MINOR) THR FATHER DINESH KUMAR Vs. BULEBELLS SCHOOL INTERNATIONAL AND ANR.
|
July 14, 2016 |
|
MATIN Vs. STATE
|
February 16, 2016 |
|
MAYA BHATTACHARJEE (THR LEGAL REPRESENTATIVES) Vs. ANILA DASGUPTA (THR LEGAL REPRESENTATIVES)
|
October 5, 2016 |
|
MAYANK GUPTA & ORS Vs. STATE (NCT OF DELHI) & ORS
|
September 19, 2016 |
|
MAYANK PATHAK Vs. ELCOME TRADING COMPANY PVT LTD
|
June 13, 2016 |
|
MC-ROTEM-MELCO CONSROTIUM Vs. DELHI METRO RAIL CORPORATION LTD.
|
April 8, 2016 |
|
MCD Vs. RAGHAV COLD STORAGE P. LTD.
|
April 7, 2016 |
|
MCD MINISTERIAL STAFF ASSOCIATION (REGD.) & ORS . Vs. THE DIRECTOR, LOCAL BODIES, NEW SECRETARIAT & ORS.
|
September 1, 2016 |
|
MCDONALDS INDIA PRIVATE LIMITED Vs. VIKRAM BAKSHI & ORS
|
July 21, 2016 |
|
MCGRAW HILL EDUCATION (INDIA) PVT. LTD. Vs. V.V.R. MURTHY
|
January 15, 2016 |
|
MD HASNAIN & ORS Vs. STATE & ANR
|
September 23, 2016 |
|
MD SHAKEEL Vs. THE STATE NCT OF DELHI
|
January 19, 2016 |
|
MD. AYUB Vs. THE STATE (GOVT OF NCT OF DELHI) & ANR.
|
November 18, 2016 |
|
MD. AZAM ANSARI Vs. UNION OF INDIA AND OTHERS
|
April 29, 2016 |
|
MEDHAVI KRISHNA Vs. UNIVERSITY OF DELHI AND ORS
|
December 14, 2016 |
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MEDIA COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. NOOR JAHAN SARWAT
|
August 10, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. RKDF MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE & ORS.
|
January 11, 2016 |
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MEDICARE INVESTMENTS LIMITED Vs. MAX VENTURES INVESTMENT HOLDINGS PRIVATE LIMITED
|
September 2, 2016 |
|
MEDIPLUS (INDIA) LTD. Vs. COMMR. OF CUS., AIR CARGO (EXPORT)
|
September 27, 2016 |
|
MEENA @ NIRMALA Vs. STATE
|
September 26, 2016 |
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MEENA AGGARWAL Vs. PUNJAB NATIONAL BANK & ORS.
|
January 20, 2016 |
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MEENA BHATNAGAR Vs. KAMLESH KUMARI BHATNAGAR AND ORS.
|
April 22, 2016 |
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MEENAKSHI JAIN Vs. DELHI MEDICAL COUNCIL AND ORS.
|
April 25, 2016 |
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MEENU SHOKEEN Vs. DIRECTOR OF EDUCATION AND ORS.
|
February 10, 2016 |
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MEENU TOMAR Vs. THE REGISTRAR, COOPERATIVE SOCIETIES
|
May 24, 2016 |
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MEERA DEVI & ORS Vs. JITENDER & ORS
|
July 25, 2016 |
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MEERA MISHRA Vs. GOVT OF NCT OF DELHI & ANR
|
June 1, 2016 |
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MEGA CABS PVT. LTD. Vs. UNION OF INDIA
|
June 3, 2016 |
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MERA BABA REALTY ASSOCIATE (P) LTD Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
September 7, 2016 |
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METAL BOX INDIA LIMITED Vs. T.K. SEHGAL AND SONS (HUF) AND ORS.
|
August 2, 2016 |
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METAL BOX INDIA LTD. Vs. T.K. SEHGAL & SONS (HUF)
|
May 26, 2016 |
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METAL CLOSURES Vs. RELIGARE FINVEST LTD.
|
May 17, 2016 |
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METAL CLOSURES PVT LTD. & ORS. Vs. RELIGARE FINVEST LIMITED & ANR.
|
October 7, 2016 |
|
METAL ENGINEERING & TREATMENT CO PVT LTD Vs. MANISH KUMAR AGGARWAL PROP
|
July 20, 2016 |
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METROPARK DATATECH PVT LTD Vs. GENINS INDIA TPA LTD & ORS
|
August 2, 2016 |
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MICROMAX INFORMATICS LIMITED Vs. UNION OF INDIA AND ORS.
|
February 26, 2016 |
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MICROSOFT CORPORATION & ANR Vs. DILIP SRIVASTAVA & ORS
|
August 8, 2016 |
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MICROSOFT CORPORATION & ORS. Vs. MR. S.B. MANDAVA
|
May 12, 2016 |
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MIHIR BUILDCON (PVT) LTD. Vs. AJNARA INFRASTRUCTURE (P) LTD.
|
September 23, 2016 |
|
MILAN DASS Vs. STATE
|
January 13, 2016 |
|
MILAN GUPTA Vs. STATE ELECTION COMMISSION AND ORS.
|
March 18, 2016 |
|
MILLENNIUM APPLIANCES INDIA LIMITED AND ORS. Vs. COMMISSIONER OF CUSTOMS AND ORS.
|
March 4, 2016 |
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MINAKSHI KUNDU AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
January 4, 2016 |
|
MINAKSHI SHARMA & ORS Vs. RAKESH SHARMA & ORS
|
September 20, 2016 |
|
MINI APPA KANDA SWAMI @ MANI Vs. M. INDRA
|
September 21, 2016 |
|
MINISTRY OF LABOUR AND EMPLOYMENT Vs. INDIAN MEDICAL ASSOCIATION AND ORS.
|
January 7, 2016 |
|
MIP METRO Vs. WESTFIELD RETAIL PVT LTD
|
August 2, 2016 |
|
MISH JAIN AND ORS. Vs. ICICI BANK LTD.
|
February 4, 2016 |
|
MITHILESH KUMAR PANDEY & ANR Vs. DELHI DEVELOPMENT AUTHORITY & ORS
|
May 11, 2016 |
|
MITHILESH KUMARI Vs. REGISTRAR GENERAL, HIGH COURT OF DELHI
|
March 30, 2016 |
|
MITHLESH KUMAR Vs. UNION OF INDIA AND ORS
|
May 18, 2016 |
|
MITHUN KUSWAHA Vs. STATE NCT OF DELHI
|
August 11, 2016 |
|
MKU LTD. Vs. UNION OF INDIA
|
December 19, 2016 |
|
MMTC LIMITED Vs. M/S KASHISH ASSOCIATES & ORS.
|
October 18, 2016 |
|
MMTC LTD. Vs. NEW SIALKOTI JEWELLERS & ORS.
|
August 4, 2016 |
|
MODI-MUNDIPHARMA HEALTHCARE PVT. LTD. Vs. MODI-MUNDIPHARMA PVT. LTD.
|
February 5, 2016 |
|
MODTECH PROJECTS (INDIA) PRIVATE LIMITED Vs. MODTECH MATERIAL HANDLING PROJECTS PRIVATE LIMITED
|
December 19, 2016 |
|
MOHAMMAD SULAIMAN (PAKISTANI NATIONAL) & ANOTHER Vs. UNION OF INDIA & OTHERS
|
September 16, 2016 |
|
MOHAMMED IRSHAD ALIAS RAJU Vs. STATE
|
November 9, 2016 |
|
MOHAN Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 26, 2016 |
|
MOHAN LAL Vs. UNION PUBLIC SERVICE COMMISSION & ORS
|
September 15, 2016 |
|
MOHAN LAL KUKREJA Vs. SUNDER KUKREJA
|
June 3, 2016 |
|
MOHAN MADAN Vs. SHEEL GULATI
|
September 23, 2016 |
|
MOHAR SINGH MEENA Vs. NEW DELHI MUNICIPAL COUNCIL & ORS
|
August 22, 2016 |
|
MOHD ASHIQ @ ASIF & ORS Vs. THE STATE & ANR
|
November 3, 2016 |
|
MOHD BILAL QURESHI Vs. STATE
|
June 3, 2016 |
|
MOHD HASAN Vs. FAROOQ @ FAKHRUDDIN
|
May 25, 2016 |
|
MOHD IBRAHIM AND ORS Vs. SHUJA-UDDIN
|
August 3, 2016 |
|
MOHD RAHIM AKBARI Vs. STATE & ANR
|
May 2, 2016 |
|
MOHD. ANIS & ANR. Vs. STATE OF NCT OF DELHI & ORS.
|
May 16, 2016 |
|
MOHD. AZHARUDDIN KHAN @ BABU Vs. STATE GOVT OF NCT OF DELHI
|
May 19, 2016 |
|
MOHD. HAROON Vs. NEW DELHI MUNICIPAL COUNCIL
|
May 2, 2016 |
|
MOHD. IMTIYAZ KHAN Vs. STATE & ANR
|
July 27, 2016 |
|
MOHD. IZHAR ALEEM & ANR. Vs. THE STATE
|
August 12, 2016 |
|
MOHD. JAMIL & ORS. Vs. MIRAJUDDIN
|
July 11, 2016 |
|
MOHD. MOIZ Vs. STATE (GNCT OF DELHI)
|
November 4, 2016 |
|
MOHD. NADEEM AND ORS. Vs. THE STATE (GOVT. OF DELHI) AND ORS.
|
March 15, 2016 |
|
MOHD. NASEER Vs. MOHD. ZAHEER AND ANR.
|
November 3, 2016 |
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MOHD. NASRUDDIN SHEKH AND ORS. Vs. STATE AND ORS.
|
February 22, 2016 |
|
MOHD. NAVED AND ORS. Vs. STATE AND ORS.
|
April 4, 2016 |
|
MOHD. SABIR @ SONU & ANR. Vs. STATE
|
May 23, 2016 |
|
MOHD. SHAHID AND ORS. Vs. STATE AND ANR.
|
November 4, 2016 |
|
MOHD. SULTAN ALI Vs. THE STATE (NCT OF DELHI)
|
March 30, 2016 |
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MOHD. WASIM Vs. STATE OF NCT OF DELHI AND ORS.
|
January 12, 2016 |
|
MOHINDER KUMAR SHARMA Vs. N.K. MANN AND ORS.
|
February 1, 2016 |
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MOHINI AGGARWAL AND ANOTHER Vs. DEEPIKA SAREES PRIVATE LIMITED AND OTHERS
|
October 25, 2016 |
|
MOHINI KOHLI Vs. SUBHASH CHANDER KOHLI
|
April 8, 2016 |
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MOHIT & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 19, 2016 |
|
MOHIT AND ORS. Vs. RAM PYARI AND ORS.
|
February 3, 2016 |
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MOHIT PANWAR & ORS. Vs. AIRPORTS AUTHORITY OF INDIA
|
January 25, 2016 |
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MOHIT PANWAR AND ORS. Vs. AIRPORTS AUTHORITY OF INDIA
|
March 31, 2016 |
|
MOHIT PAUL Vs. STATE
|
October 18, 2016 |
|
MONA AGGARWAL & ANR. Vs. GLOSSY COLOUR & PAINTS PVT. LTD. & ANR.
|
February 2, 2016 |
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MONICA SHARMA Vs. STATE (NCT OF DELHI) & ANR
|
September 14, 2016 |
|
MONIKA ARORA Vs. NEERAJ KOHLI & ANR
|
September 1, 2016 |
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MONIKA INFRASTRUCTURE PVT. LTD. Vs. RATI RAM & ANR.
|
November 26, 2016 |
|
MONISH GUJRAL & ORS Vs. BEST FOOD & ANR
|
August 9, 2016 |
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MONNET ISPAT AND ENERGY LTD Vs. UNION OF INDIA & ANR
|
October 5, 2016 |
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MONSHER ENT Vs. IAAI AND ANR
|
September 8, 2016 |
|
MONTECARLO LIMITED Vs. NTPC LIMITED
|
September 30, 2016 |
|
MOSERBAER INDIA LTD Vs. MODERN CINEMA
|
September 19, 2016 |
|
MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD Vs. S.K. RAHEEM & ANR
|
December 24, 2016 |
|
MOTI KUMARI Vs. SECRETARY GENERAL,SUPREME COURT OF INDIA
|
February 15, 2016 |
|
MOTI LAL Vs. STATE (NCT OF DELHI)
|
August 10, 2016 |
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MOTILAL VORA Vs. SUBRAMANIAN SWAMY & ANR.
|
July 12, 2016 |
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MOTIYA RANI KATARIA AND ORS. Vs. RAJINDER TALWAR AND ORS.
|
March 9, 2016 |
|
MOUNT EVEREST MINERAL WATER LTD Vs. STATE & ANR
|
February 2, 2016 |
|
MOUNT KAILASH RESIDENTS ASSOCIATION Vs. MOUNT KAILASH TOWER III AVASIYA WELFARE COMMITEE & ORS
|
January 18, 2016 |
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MR A AND ORS Vs. UNION OF INDIA AND ORS
|
April 1, 2016 |
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MR ARUN JAITLEY Vs. MR ARVIND KEJRIWAL & ORS
|
April 29, 2016 |
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MR SANJAY GAMBHIR & ORS Vs. M/S BEEKMAN HELIX INDIA
|
May 4, 2016 |
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MR. MUKESH SHARMA Vs. MR. ROGER SHASHOUA & ORS.
|
June 7, 2016 |
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MR. P K S SHRIVASTAVA Vs. UNION OF INDIA AND ANR.
|
December 1, 2016 |
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MR. PIRUZ KHAMBATTA & ANR Vs. RAJMOHAN RUPAJI MODI AND ORS
|
December 20, 2016 |
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MR. PXXX Vs. MINISTRY OF HEALTH AND FAMILY WELFARE & ORS.
|
November 22, 2016 |
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MR. S.N.SAHU Vs. CHAIRMAN, RAJYA SABHA & ORS.
|
December 5, 2016 |
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MR. VIKAS ARORA, ADVOCATE Vs. STATE
|
January 25, 2016 |
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MRIDULA BANSAL AND ANR. Vs. MCD AND ORS.
|
February 15, 2016 |
|
MRS. ARCHANA AGGARWAL Vs. SURESH JINDAL
|
November 30, 2016 |
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MRS. MEERA NARULA Vs. MRS. G.G. MALVANKAR & ORS.
|
May 23, 2016 |
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MRS. PAWAN JASHIAL Vs. KHALSA MIDDLE SCHOOL AND ORS.
|
December 5, 2016 |
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MRS. PRITAM DEWAN AND ANR. Vs. MRS. RASHMI KHANNA AND ANR.
|
July 13, 2016 |
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MRS. SHOBHA KAUR Vs. CENTRAL BANK OF INDIA
|
December 6, 2016 |
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MRS. SONI DAVE Vs. M/S TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD.
|
July 19, 2016 |
|
MS BINDU CHAUDHARY Vs. SHRI DEEPAK SUGA
|
September 29, 2016 |
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MS SANGEETA AGGARWAL Vs. SMT. SOHNI DEVI
|
August 5, 2016 |
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MS. ANUPRIYA YADAV Vs. STATE (GOVT. NCT OF DELHI)
|
November 4, 2016 |
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MS. NEERU ABROL Vs. CHAIRMAN AND MANAGING FERTILIZERS LIMITED & ANR.
|
December 16, 2016 |
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MS. PREETI Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
April 19, 2016 |
|
MS. RITU TANEJA Vs. GANGA INTERNATIONAL SCHOOL AND ORS.
|
December 20, 2016 |
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MS. SANGAM THEATRE P. LTD. Vs. COMMISSIONER OF INCOME-TAX
|
May 12, 2016 |
|
MS. SAVITA Vs. STATE & ANR.
|
April 26, 2016 |
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MS. UMA GHATE Vs. MR. UMESH PHALPHER
|
December 1, 2016 |
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MS. X Vs. N.C.T OF DELHI AND ANR.
|
September 19, 2016 |
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MS.SEEMA SEHGAL Vs. DR.PAWAN GOYAL & ANR.
|
July 8, 2016 |
|
MUKESH Vs. STATE
|
November 17, 2016 |
|
MUKESH Vs. STATE
|
August 10, 2016 |
|
MUKESH AGHI Vs. STERIA LTD. AND ORS.
|
March 8, 2016 |
|
MUKESH AND ORS. Vs. STATE AND ORS.
|
March 1, 2016 |
|
MUKESH AND ORS. Vs. THE STATE AND ORS.
|
January 14, 2016 |
|
MUKESH BHATIA Vs. STATE AND ORS.
|
January 5, 2016 |
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MUKESH BHATIA Vs. RAM GOPAL GUPTA
|
August 29, 2016 |
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MUKESH JAIN Vs. UNION OF INDIA AND OTHERS
|
October 4, 2016 |
|
MUKESH KR.GUPTA Vs. STATE (GNCT) DELHI
|
May 18, 2016 |
|
MUKESH KUMAR Vs. CHANDER PAL SINGH
|
April 1, 2016 |
|
MUKESH KUMAR @ SONU & ORS. Vs. STATE (GNCT OF DELHI) & ANR.
|
March 2, 2016 |
|
MUKESH KUMAR SHARMA Vs. GIRISH CHANDER
|
September 16, 2016 |
|
MUKESH SINGH Vs. STATE
|
February 26, 2016 |
|
MUKESH SINGH Vs. STATE (NARCOTIC BRANCH OF DELHI)
|
April 8, 2016 |
|
MUKHTAIR AND ORS. Vs. THE STATE AND ANR.
|
October 18, 2016 |
|
MUKHTYAR SINGH AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
|
May 30, 2016 |
|
MUNESH & ORS. Vs. UTTAR PARDESH STATE ROAD TRANSPORT CORPORATION
|
November 15, 2016 |
|
MUNI DEVI & ANR Vs. UNION OF INDIA
|
August 19, 2016 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SMT. DARSHANA RANI
|
September 9, 2016 |
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MUNICIPAL CORPORATION OF DELHI Vs. THE VAISH CO
|
February 8, 2016 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAJVIR SINGH
|
April 7, 2016 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ABDUL KABEER (DECEASED) THROUGH LRS & ORS.
|
July 22, 2016 |
|
MUNJAL SHOWA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
February 22, 2016 |
|
MUNNA Vs. STATE
|
May 18, 2016 |
|
MUNNA LAL Vs. KARAN
|
June 13, 2016 |
|
MUNNA LAL AND OTHERS Vs. SERVANTS OF THE PEOPLE SOCIETY (DELHI) AND ANOTHER
|
September 22, 2016 |
|
MUNNA SAXENA Vs. STATE
|
May 2, 2016 |
|
MURSHIDUL HAQUE Vs. STATE ( NCT OF DELHI)
|
September 5, 2016 |
|
MURTI DEVI Vs. UNION OF INDIA & ORS.
|
November 24, 2016 |
|
MUSHTAQ AHMAD LONE Vs. NATIONAL INVESTIGATION AGENCY AND ORS.
|
April 28, 2016 |
|
MUSIC BROADCAST LIMITED Vs. AXIS BANK & ANOTHER
|
July 28, 2016 |
|
MUSIC BROADCAST PVT. LTD. Vs. AXIS BANK AND ORS.
|
February 9, 2016 |
|
MUTHOOT FINANCE LIMITED Vs. KAILASH RANI & ORS
|
May 4, 2016 |
|
MVL LTD & ANR Vs. ANKUSH GANDHI AND ANR
|
September 22, 2016 |
|
MYSPACE INC. Vs. SUPER CASSETTES INDUSTRIES LTD.
|
December 23, 2016 |
|
N BLOCK WELFARE ASSOCIATION GREATER KAILASH-I, NEW DELHI Vs. MCD AND ORS.
|
May 10, 2016 |
|
N. KUMAR ASSOCIATES INTERNATIONAL Vs. UNION OF INDIA
|
January 15, 2016 |
|
N.C. BANSAL Vs. UTTAR PRADESH FINANCIAL CORPORATION (UPFC) (DELHI)
|
December 19, 2016 |
|
N.D.M.C. Vs. M/S OM PARKASH & CO.
|
April 27, 2016 |
|
N.M.MARENMAI Vs. UNION OF INDIA & ORS.
|
July 19, 2016 |
|
N.S. KAPUR AND ORS. Vs. S G T B KHALSA COLLEGE AND ORS
|
June 20, 2016 |
|
N.S. VASISHT Vs. UNION OF INDIA AND OTHERS
|
January 19, 2016 |
|
NADEEM & ORS Vs. STATE GOVT OF NCT OF DELHI & ORS
|
September 5, 2016 |
|
NAEEM Vs. STATE AND ORS.
|
March 16, 2016 |
|
NAEEM Vs. THE STATE (NCT OF DELHI)
|
April 18, 2016 |
|
NAGENDRA KUMAR JHA Vs. UOI AND ORS.
|
January 6, 2016 |
|
NAGESHWAR PANDEY Vs. KARAN MADAAN AND ORS.
|
January 29, 2016 |
|
NAIK SUNIL KUMAR PATEL Vs. UNION OF INDIA AND ORS
|
May 31, 2016 |
|
NAKUL & ANR. Vs. PUNEET KUMAR & ANR.
|
February 16, 2016 |
|
NAMAN GUPTA Vs. STATE GOVT OF NCT OF DELHI
|
January 29, 2016 |
|
NAMAN KATYAL Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 12, 2016 |
|
NAMDHARI FOOD INTERNATIONAL PRIVATE LTD. Vs. BUSH FOOD OVERSEAS PRIVATE LIMITED
|
October 26, 2016 |
|
NAMITA SINGH Vs. UNIVERSITY OF DELHI AND ANOTHER
|
December 1, 2016 |
|
NAMRATA SINGH & ORS. Vs. DIRECTOR GENERAL CIVIL AVIATION (DGCA) & ORS.
|
January 25, 2016 |
|
NAND KUMAR Vs. THE STATE (GOVT. OF NCT), DELHI
|
May 25, 2016 |
|
NAND KUMAR JHA Vs. MOHAR KUMAR JHA
|
September 5, 2016 |
|
NAND RAM AND ORS Vs. SURAJ BHAN
|
October 25, 2016 |
|
NAND RAM AND ORS. Vs. UOI AND ORS.
|
February 15, 2016 |
|
NANDA INDUSTRIAL CONSULTANTS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
January 27, 2016 |
|
NANDA KHEMKA AND ORS. Vs. STATE (NCT) DELHI AND ORS.
|
January 7, 2016 |
|
NANHE @ LANKA Vs. STATE (GNCT OF DELHI)
|
August 29, 2016 |
|
NANHE KHAN Vs. GOVT. OF NCT OF DELHI
|
December 7, 2016 |
|
NANHEY LAL Vs. STATE OF DELHI
|
December 23, 2016 |
|
NANO ELECTROTECH PRIVATE LIMITED Vs. STATE
|
May 30, 2016 |
|
NAR SINGH SHAH Vs. STATE
|
March 11, 2016 |
|
NARENDER @ NIKHIL Vs. THE STATE (NCT OF DELHI)
|
May 4, 2016 |
|
NARENDER KUMAR Vs. STATE (GNCT OF DELHI)
|
September 30, 2016 |
|
NARENDER KUMAR AGARWAL & ORS Vs. PARDEEP GUPTA & ORS
|
February 4, 2016 |
|
NARENDER KUMAR AHLAWAT Vs. STATE (NCT OF DELHI)
|
June 1, 2016 |
|
NARENDER SAGAR & ORS Vs. STATE (NCT) OF DELHI & ORS
|
August 29, 2016 |
|
NARENDER SINGH Vs. ISHWAR SINGH & ANR
|
September 20, 2016 |
|
NARENDRA KHETWANI Vs. STATE OF NCT OF DELHI & ORS.
|
September 21, 2016 |
|
NARESH Vs. STATE
|
May 9, 2016 |
|
NARESH CHADHA Vs. STATE
|
January 15, 2016 |
|
NARESH KUMAR Vs. SURENDER KUMAR GULATI
|
October 6, 2016 |
|
NARESH KUMAR Vs. RAVINDER KUMAR
|
September 26, 2016 |
|
NARESH KUMAR Vs. CENTRAL INFORMATION COMMISSION AND ORS.
|
January 12, 2016 |
|
NARESH KUMAR AND ORS. Vs. STATE OF DELHI
|
December 20, 2016 |
|
NARINDER KUMAR SHARMA AND ORS Vs. DELHI DEVELOPNMENT AUTHORITY
|
September 5, 2016 |
|
NARINDER KUMAR SIKKA Vs. STATE (NCT OF DELHI)
|
September 1, 2016 |
|
NARINDER SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 19, 2016 |
|
NATCONN ENGINEERING PVT. LTD. Vs. JITF WATER INFRASTRUCTURE LIMITED
|
May 9, 2016 |
|
NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERA Vs. SIKKA PROMOTERS PVT LTD
|
August 2, 2016 |
|
NATIONAL ASSOCIATION OF STATES AGRO INDUSTRIES Vs. DR (MRS) RAJINDER KAUR & ORS
|
May 23, 2016 |
|
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. COMMISSIONER, SERVICE TAX COMMISSIONERATE, NEW DELHI
|
January 22, 2016 |
|
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD. Vs. EMMSONS GULF DMCC
|
July 28, 2016 |
|
NATIONAL COUNCIL OF EDUCATIONAL RESEARCH & TRAININ Vs. KRISHAN MURARI GUPTA
|
September 16, 2016 |
|
NATIONAL COUNCIL OF EDUCATIONAL RESEARCH & TRAINING AND ORS. Vs. ANITA GUPTA AND ORS.
|
February 5, 2016 |
|
NATIONAL FERTILISERS LTD. AND ORS. Vs. ENFORCEMENT DIRECTORATE
|
March 9, 2016 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S HINDUSTAN CONSTRUCTION CO LTD.
|
February 17, 2016 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PRAKASH ATLANTA JV
|
November 8, 2016 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MBL INFRASTRUCTURE LIMITED
|
July 8, 2016 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL PATHWAYS(NAGPUR) PVT LTD
|
May 24, 2016 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD. + SIPL
|
October 19, 2016 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
November 28, 2016 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION COMPANY
|
February 24, 2016 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GAYATRI ECI (JV)
|
September 15, 2016 |
|
NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICY Vs. NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICY EMPLOYEES UNION
|
January 29, 2016 |
|
NATIONAL INSURANCE CO. LTD. Vs. NIDHI ARORA & ORS.
|
April 5, 2016 |
|
NATIONAL INSURANCE CO. LTD. Vs. HARBHAJAN KAUR AND ORS.
|
April 28, 2016 |
|
NATIONAL INSURANCE COMPANY Vs. RAM SHRI AND ORS.
|
May 16, 2016 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. JAGRAM AND ORS.
|
March 10, 2016 |
|
NATIONAL MINORITIES DEVELOPMENT AND FINANCE COPROR Vs. ANDHRA PRADESH MAHILA WELFARE SOCIETY THR ITS PRES
|
August 16, 2016 |
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NATIONAL MINORITIES DEVELOPMENT AND FINANCE CORPOR Vs. BHAGAT SINGH ORGANIZATION FOR AWAKENING AND RURAL
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August 16, 2016 |
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NATIONAL MINORITIES DEVELOPMENT AND FINANCE CORPOR Vs. MUKHERJEEPARA SANMILITA PALLIBASHI SAMITI THR ITS
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August 16, 2016 |
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NATIONAL PETROLEUM CONSTRUCTION Vs. DIRECTOR OF INCOME TAX
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January 29, 2016 |
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NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. S S SHARMA & CO
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August 8, 2016 |
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NATIONAL SMALL INDUSTRIES CORP LTD Vs. MYSON ELECTRONICS P LTD & ORS
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August 29, 2016 |
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NATIONAL THERMAL POWER CORPORATION LTD. Vs. SIEMENS ATIENGESELLSCHAFT
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December 23, 2016 |
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NATRIP IMPLEMENTATION SOCIETY Vs. IVRCL LIMITED
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August 31, 2016 |
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NAUSHAD @ SHAMIM Vs. STATE
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May 25, 2016 |
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NAV RATTAN SINGH Vs. RITA THAKUR
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August 17, 2016 |
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NAV SHIKHA POLYPACK IND PVT LTD Vs. MOHMMAD RASHID & ORS
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September 8, 2016 |
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NAV YUVAK UTTARAKHAN DRAM LILA SAMITI & ANR Vs. PUBLIC WORKS DEPARTMENT GOVT OF NCT OF DELHI & ORS
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September 30, 2016 |
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NAVAL KISHORE SEHGAL Vs. GURBACHAN SEHGAL
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September 9, 2016 |
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NAVAYUGA ENGINEERING CO. P LTD Vs. PUBLIC WORKS DEPARTMENT AND ANR
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March 15, 2016 |
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NAVDEEP KUMAR Vs. SUNITA JAIN
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July 25, 2016 |
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NAVEEN Vs. STATE (NCT OF DELHI)
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December 6, 2016 |
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NAVEEN Vs. STATE
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December 20, 2016 |
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NAVEEN Vs. STATE AND ORS.
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January 15, 2016 |
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NAVEEN AHUJA Vs. STATE
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March 30, 2016 |
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NAVEEN KALRA AND ORS. Vs. STATE
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February 12, 2016 |
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NAVEEN KUMAR GUPTA AND ORS. Vs. BHUPENDER SINGH AND ORS.
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March 3, 2016 |
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NAVEEN KUMAR GUPTA AND ORS. Vs. STATE AND ORS.
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April 4, 2016 |
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NAVEEN SHARMA AND ORS. Vs. STATE AND ORS.
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February 26, 2016 |
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NAVIN C. NANDA NATIONAL INSTITUTE OF ECHO CARDIOGRAPHY & CARDIAC RESEARCH Vs. UNION OF INDIA
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January 21, 2016 |
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NAVIN GUPTA AND ORS. Vs. STATE AND ORS.
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February 12, 2016 |
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NAVJOT PAL SINGH RANDHAWA AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY
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February 22, 2016 |
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NAVRATTAN & ORS Vs. STATE OF NCT OF DELHI & ANR
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August 19, 2016 |
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NAWAB CHANDELA Vs. STATE NCT OF DELHI
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September 21, 2016 |
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NAZAR CHAUDHARY & ANR Vs. STATE (NCT OF DELHI)
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August 23, 2016 |
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NAZIM Vs. STATE
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June 1, 2016 |
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NEED FOUNDATION Vs. UOI AND OTHERS
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April 4, 2016 |
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NEELAM KUMARI Vs. GNCTD & ANR
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May 17, 2016 |
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NEELAM MAHAJAN AND ORS. Vs. THE STATE AND ORS.
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April 8, 2016 |
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NEELIMA AMODEKAR AND OTHERS Vs. REGISTRAR OF COOPERATIVE SOCIETIES & OTHERS
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November 25, 2016 |
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NEENA Vs. YOGESH SHARMA
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October 24, 2016 |
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NEENA GANDHI Vs. UOI AND ORS.
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August 5, 2016 |
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NEERAJ & ORS Vs. STATE & ANR
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September 16, 2016 |
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NEERAJ JAIN Vs. THE REGISTRAR OF CO
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November 7, 2016 |
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NEERAJ KATYAL AND ORS. Vs. STATE AND ORS.
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February 11, 2016 |
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NEERAJ KUMAR Vs. POOJA VERMA
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August 19, 2016 |
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NEERAJ MADAN & ORS Vs. EXPO THERMOCONTROLS PVT LTD
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March 10, 2016 |
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NEERAJ PAL Vs. STATE
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May 18, 2016 |
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NEETU Vs. DEPARTMENT OF FINANCIAL SERVICES AND ORS.
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May 24, 2016 |
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NEETU TULI Vs. DELHI DEVELOPMENT AUTHORITY & ORS
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September 1, 2016 |
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NEETY GUPTA Vs. USHA GUPTA AND ORS.
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January 28, 2016 |
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NEHA AGGARWAL Vs. PNB HOUSING FINANCE LTD & ORS
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July 7, 2016 |
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NEHRU YUVA KENDRA SANGATHAN & ANR Vs. S S R SHARMA
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July 22, 2016 |
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NEPAL SINGH Vs. STATE, NCT OF DELHI & ANR
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January 19, 2016 |
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NESTLE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 11, 2016 |
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NEW DELHI MUNICIPAL COUNCIL Vs. JASWINDER RAI
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July 7, 2016 |
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NEW DELHI MUNICIPAL COUNCIL Vs. ASHA DEVI
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October 20, 2016 |
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NEW FRIENDS COOP HOUSE BUILDING SOCIETY LTD Vs. SH HET RAM
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August 24, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. VIRENDER & ANR
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August 12, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. BACCHU SINGH & ORS
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September 6, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. NARESH BALA & ORS
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September 7, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. MADHU SAINI & ORS
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September 15, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. PREETI & ORS
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August 12, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. N K SETIA & ORS
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August 17, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. GAYATRI & ORS
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September 20, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. DILIP @ DILIP PANDEY & ORS
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August 3, 2016 |
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NEW INDIA ASSURANCE CO LTD Vs. SONU @ SUDAMA & ORS
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May 3, 2016 |
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NEW INDIA ASSURANCE CO. LTD. Vs. B.M. ANAND AND ORS.
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March 3, 2016 |
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NEW INDIA ASSURANCE CO.LTD. Vs. RAVI CHANDER MAHAJAN
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February 3, 2016 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. HAJRA
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April 7, 2016 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. ASHPAL SINGH AND ORS.
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January 18, 2016 |
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NEW INDIA INSURANCE CO. LTD. Vs. MAHINDER KUMAR GUPTA AND ORS.
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April 8, 2016 |
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NHPC LIMITED Vs. JV OF JAIPRAKASH ASSOCIATES LTD & NCC TUNNELLING AS (INDIA)
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May 11, 2016 |
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NIDHI CHOPRA AND OTHERS Vs. GOVERNMENT OF NCT OF DELHI AND OTHERS
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August 12, 2016 |
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NIHAL SINGH & ORS. Vs. UNION OF INDIA AND ORS.
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September 6, 2016 |
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NIKHIL VOHRA & ORS Vs. SATE & ANR
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August 12, 2016 |
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NIKITASHA HOME APPLIANCES PVT. LTD. Vs. PRADEEP KAPAHI
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November 2, 2016 |
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NILESH KUMAR DIWAKAR & ORS. Vs. STATE (GOVT OF NCT OF DELHI) & ANR.
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February 5, 2016 |
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NIMBUS COMMUNICATIONS LTD. Vs. PRASAR BHARTI AND ORS.
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April 5, 2016 |
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NIMISH MAHESHWARI Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD
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September 20, 2016 |
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NIRMAL DAISY TULLY Vs. PUSHPA & ORS
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August 12, 2016 |
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NIRMAL JAIN AND ORS. Vs. AHUJA IMPEX PVT. LTD. & ORS.
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December 9, 2016 |
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NIRMAL SHARMA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
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February 5, 2016 |
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NIRMAL SINGH (SINCE DECEASED) THR LRS & ORS Vs. OM PRAKASH & ANR
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January 8, 2016 |
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NIRMALA Vs. MANOJ KUMAR
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September 14, 2016 |
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NIROG PHARMA PVT. LTD. Vs. UMESH GUPTA & ANR.
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October 21, 2016 |
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NIRULAS CORNER HOUSE PVT. LTD. Vs. JITENDER KUMAR PANT
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October 4, 2016 |
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NISHA ARYA Vs. STATE ( NCT OF DELHI)
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August 8, 2016 |
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NISHA BANSAL Vs. STATE (NCT OF DELHI)
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August 12, 2016 |
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NISHA JAIN Vs. AMIT JAIN
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August 24, 2016 |
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NISHA SWAMY Vs. STATE
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November 2, 2016 |
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NISHAD SHARMA Vs. UNION OF INDIA & ORS
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July 18, 2016 |
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NISHI Vs. JAGDISH RAM
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September 29, 2016 |
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NISHI GUPTA Vs. STATE AND ORS.
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February 4, 2016 |
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NITIN BANSAL & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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July 19, 2016 |
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NITIN BHATIA Vs. NIDHI KALANI
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September 26, 2016 |
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NITIN JAIN & ORS. Vs. THE STATE & ANR.
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April 1, 2016 |
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NITIN KUMAR SAHU Vs. UNION OF INDIA & ORS.
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July 29, 2016 |
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NITU AND ORS. Vs. THE GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI
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January 4, 2016 |
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NM Vs. BS
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March 16, 2016 |
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NOOR DHALIWAL Vs. UNION OF INDIA AND ORS
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September 23, 2016 |
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NOOR FATMA Vs. THE STATE GOVT. NCT OF DELHI & ORS
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October 20, 2016 |
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NOOR MOHAMMAD Vs. STATE
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March 23, 2016 |
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NOOR SALIM RANA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
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January 22, 2016 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. KUSUM LATA JAIN
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February 3, 2016 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. GANESH BHAMBHU
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May 27, 2016 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. PRASHANT NARULA & ORS.
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October 5, 2016 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. ONIKA MEHROTRA
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May 11, 2016 |
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NORTH DELHI MUNICIPAL CORPORTATION Vs. AMRIT MEHTA & ORS.
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September 26, 2016 |
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NORTH DELHI POWER LTD. Vs. ALLENA AUTO INDUSTRIES (P) LTD.
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August 26, 2016 |
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NORTH WEST SALES & MARKETING LTD. AND ORS. Vs. IFCI LTD.
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April 4, 2016 |
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NPT PAPERS P. LTD. Vs. PRINCIPAL COMMR. OF CUS., ICD (IMPORT)
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September 9, 2016 |
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NUCLEUS MARKETING & COMMUNICATION Vs. COMMISSIONER OF DELHI VALUE ADDED TAX, DEPARTMENT OF TRADE
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July 12, 2016 |
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NUTAN TYAGI Vs. NIRMALA DABAS
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July 22, 2016 |
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NYAYA MANCH (NGO) Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
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July 18, 2016 |
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NYAYAA PATH (NGO) Vs. GOVERNOR OF NCT OF DELHI AND ORS UNION OF INDIA A
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August 10, 2016 |
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O.P. SROHE Vs. UNION OF INDIA AND ANR.
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August 3, 2016 |
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OIL INDIA LIMITED Vs. ESSAR OIL LIMITED
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September 29, 2016 |
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OK PLAY INDIA LIMITED Vs. MAYANK AGGARWAL & ORS
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July 15, 2016 |
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OKU TECH PRIVATE LIMITED Vs. SANGEET AGARWAL & ORS
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August 11, 2016 |
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OM PARKASH Vs. SOUTH DELHI MUNICIPAL CORPORATION
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April 22, 2016 |
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OM PARKASH YADAV AND ORS. Vs. KANTA YADAV AND ORS.
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March 14, 2016 |
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OM PRAKASH Vs. UNION OF INDIA & ANOTHER
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March 29, 2016 |
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OM PRAKASH Vs. SURESH BHARIJA & ANR
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May 11, 2016 |
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OM PRAKASH Vs. DELHI TRANSPORT CORPORATION
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February 22, 2016 |
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OM PRAKASH Vs. UOI & ORS.
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January 29, 2016 |
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OM PRAKASH & ANR Vs. STATE (NCT OF DELHI) & ANR
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September 9, 2016 |
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OM PRAKASH & ANR Vs. STATE (NCT OF DELHI) & ANR
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August 31, 2016 |
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OM PRAKASH AND ORS. Vs. THE STATE (NCT OF DELHI)
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January 27, 2016 |
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OM PRAKASH JAIDIA AND ORS. Vs. STATE AND ORS.
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January 13, 2016 |
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OM PRAKASH JAIN Vs. ASHOK KUMAR JAIN & ANR
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August 8, 2016 |
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OM PRAKASH KAUSHIK Vs. RADHEY MOHAN
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August 30, 2016 |
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OM PRAKASH KHATRI Vs. KAMAL NARANG
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September 29, 2016 |
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OM PRAKASH PARASRAMPURIA AND ORS. Vs. UNION OF INDIA AND ORS.
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March 3, 2016 |
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OM PRAKASH SHARMA Vs. UNION OF INDIA & ANR
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September 19, 2016 |
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OM PRAKASH TANEJA Vs. RAJ KUMAR
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October 5, 2016 |
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OM TYAGI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
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February 26, 2016 |
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OMAXE LTD. Vs. PVP ENTERTAINMENT LTD
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October 27, 2016 |
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OMTECH BUILDERS P LTD Vs. P M MISRA
|
September 15, 2016 |
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OMWATI Vs. SAMAY SINGH & ORS
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August 19, 2016 |
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ONICRA CREDIT INFORMATION COMPANY LIMITED Vs. RESERVE BANK OF INDIA
|
April 21, 2016 |
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ORACLE SYSTEMS CORPORATION Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-II AND ORS.
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February 18, 2016 |
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ORGANIZING COMMITTEE COMMONWEALTH GAMES, 2010 Vs. PICO DEEPALI OVERLAYS CONSORTIUM AND ORS.
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March 8, 2016 |
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ORIENTAL BANK OF COMMERCE Vs. D.K. BHARGAVA AND ORS.
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April 7, 2016 |
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ORIENTAL BANK OF COMMERCE AND ORS. Vs. M/S. ICICI BANK LTD. AND ORS.
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July 28, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. BALWINDER KAUR
|
February 22, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. SEEMA AND ORS
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July 25, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. MEERA & ORS
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August 4, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. PANKAJ KUMAR JHA & ORS
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August 23, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. SUMAN & ORS
|
August 9, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. MOHIT AHLAWAT & ORS
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August 8, 2016 |
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ORIENTAL INSURANCE CO LTD Vs. MONI ARORA & ORS
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September 6, 2016 |
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ORIENTAL INSURANCE CO. LTD Vs. UPENDER YADAV & ORS
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February 12, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. SWAMI NATH MISHRA AND ORS.
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January 19, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. HEMRAJ AND ORS.
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March 2, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. HARISH CHAND ANAND AND ORS.
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February 2, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. SUMA SINGH AND ORS.
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February 3, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. RAHUL AND ORS.
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March 29, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. RAJESH GROVER AND ORS.
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February 17, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. SANGEETA DEVI AND ORS.
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February 22, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. ANIL YADAV AND ORS.
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February 23, 2016 |
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ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. BABITA AND ORS.
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March 17, 2016 |
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ORIENTAL INSURANCE COMPANY LTD Vs. JAYAWATI & ORS
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September 15, 2016 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. ONIL KUMAR GULATI & ANR
|
December 19, 2016 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. D.N. VIRMANI AND OTHERS
|
March 2, 2016 |
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ORIENTAL RUBBER INDUSTRIES PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA AND ORS.
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April 22, 2016 |
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ORION SECURITY SOLUTIONS PVT. LTD Vs. GOVT. OF NCT OF DELHI & ORS.
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August 22, 2016 |
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ORISSA CONCRETE AND ALLIED INDUSTRIES LTD. Vs. UNION OF INDIA & ANR.
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May 23, 2016 |
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OSWAL PETROCHEMICALS Vs. UNION OF INDIA AND ORS.
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February 17, 2016 |
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OVERSEAS AIR CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS (GENERAL) NEW DELHI
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July 20, 2016 |
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OVERSEAS MOBILES PVT. LTD. Vs. ZTE TELECOM INDIA PVT. LTD.
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March 8, 2016 |
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OXBRIDGE ASSOCIATES LIMITED Vs. MR. ATUL KUMRA
|
December 21, 2016 |
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P BHASIN PATHLAB PVT LTD Vs. UNION OF INDIA & ORS
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August 1, 2016 |
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P C JOSHUA Vs. D S CONSTRUCTIONS P LTD
|
September 16, 2016 |
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P K OVERSEAS PVT LTD & ANR Vs. BHAGWATI LECTO VEGETARIANS EXPORTS PVT L TD & ANR
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October 3, 2016 |
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P N SANYAL Vs. STATE (GOVT OF NCT OF DELHI)
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September 30, 2016 |
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P P MAINRA Vs. STATE &ANR.
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September 14, 2016 |
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P R CHEMICALS Vs. UNION OF INDIA & ANR
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August 23, 2016 |
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P.K. DASH, ADVOCATE AND ORS. Vs. BAR COUNCIL OF DELHI AND ORS.
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October 18, 2016 |
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P.P.S CONSTRUCTION COMPANY PVT LTD Vs. ADVANCE VALVES PVT LTD
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June 1, 2016 |
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PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. CPIO, CPV DIVISION, EXTERNAL AFFAIRS MINISTRY & ANOTHER
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April 26, 2016 |
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PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. UNION OF INDIA AND ORS.
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May 9, 2016 |
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PADAM CHAND VAISH Vs. CHAMAN LAL BAJAJ AND ORS.
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April 5, 2016 |
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PADAM KUMAR Vs. UNION OF INDIA & ORS
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November 4, 2016 |
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PADAMJIT SINGH Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
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August 31, 2016 |
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PADMA Vs. STATE NCT OF DELHI
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August 1, 2016 |
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PADMA VERMA Vs. MUNICIPAL CORPORATION OF DELHI
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March 18, 2016 |
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PAM PARMAR Vs. COL DEWAN & ORS
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August 23, 2016 |
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PAMELA MANMOHAN SINGH Vs. K.V. KOHLI THROUGH LRS
|
August 1, 2016 |
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PAN PARAG INDIA LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE & ANR.
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March 15, 2016 |
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PANINYA SANSKRIT COLLEGE TRUST Vs. UNION OF INDIA AND ORS.
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January 25, 2016 |
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PANKAJ @ BUNTY Vs. STATE
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August 19, 2016 |
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PANKAJ BANSAL Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
April 5, 2016 |
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PANKAJ KUMAR PARIHAR Vs. UOI & ORS
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July 15, 2016 |
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PANKAJ SOOD (THROUGH PAIROKAR) Vs. STATE (NCT OF DELHI)
|
April 29, 2016 |
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PANKAJ VERMA Vs. STATE & ANR
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September 5, 2016 |
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PANKAJ VERMA AND ORS. Vs. STATE AND ORS.
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February 8, 2016 |
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PANNA LAL Vs. NEELAM CHOPRA
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April 29, 2016 |
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PAPENDER KUMAR Vs. STATE (NCT OF DELHI)
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March 11, 2016 |
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PAPPU Vs. STATE
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May 18, 2016 |
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PARAMJEET SINGH Vs. STATE (NCT OF DELHI)
|
November 10, 2016 |
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PARAMJIT KAUR & ORS Vs. SH TEJA SINGH & ORS
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September 1, 2016 |
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PARAMJIT KAUR & ORS. Vs. SH. TEJA SINGH & ORS.
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December 23, 2016 |
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PARAMOUNT COMMUNICATIONS LTD. Vs. POWER GRID CORPORATION OF INDIA LIMITED
|
January 8, 2016 |
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PARAS RAM & ANR. Vs. RAJINDER KUMAR & ORS
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August 29, 2016 |
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PARBHATI DEVI & ORS. Vs. STATE
|
May 17, 2016 |
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PARDEEP KUMAR AND ORS. Vs. STATE OF DELHI AND ORS.
|
January 29, 2016 |
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PARKASH JHAM Vs. KHURANA REALTORS
|
August 24, 2016 |
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PARKASH YADAV Vs. THE STATE OF NCT OF DELHI AND ORS.
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January 15, 2016 |
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PARMINDER SINGH Vs. INDERJEET SINGH
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November 28, 2016 |
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PARMINDER SINGH BAWA Vs. STATE
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September 5, 2016 |
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PARMOD KUMAR Vs. UOI AND ORS.
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February 10, 2016 |
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PARMOD KUMAR Vs. STATE N.C.T. OF DELHI
|
February 5, 2016 |
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PARMOD SINGH Vs. GOVT OF NCT OF DELHI & ORS
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August 4, 2016 |
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PARNIKA COMMERCIAL & ESTATE (P) LTD Vs. UNION OF INDIA
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September 8, 2016 |
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PARUL GUPTA Vs. SIDDHARTH SAREEN & ORS.
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February 29, 2016 |
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PARUL KODAN Vs. UNION OF INDIA AND ORS.
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April 5, 2016 |
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PARUL NAHAR Vs. SOUMITRA KUMAR NAHAR
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August 3, 2016 |
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PARVEEN AHLAWAT & ORS. Vs. THE STATE & ANR.
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April 1, 2016 |
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PARVEEN GAMBIR & ORS Vs. GOVT OF NCT OF DELHI & ANR
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July 21, 2016 |
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PARVEEN KUMAR Vs. HAR PRAKASH
|
November 25, 2016 |
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PARVEEN KUMAR TYAGI Vs. CHAIRMAN, STAFF SELECTION COMMISSION AND ANOTHER
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February 29, 2016 |
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PARVEZ AHAMAD AND ORS. Vs. THE STATE AND ORS.
|
February 26, 2016 |
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PATNA WATER SUPPLY DISTRIBUTION NETWORKS PRIVATE LIMITED Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ANR.
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October 25, 2016 |
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PATRICIA HELEN ATWAL Vs. M/S ING VYASA BANK LTD. & ORS
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January 29, 2016 |
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PAWAN CHADDHA AND ORS. Vs. STATE AND ORS.
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January 27, 2016 |
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PAWAN DUA & ORS Vs. GOVT OF NCT OF DELHI & ANR
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March 30, 2016 |
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PAWAN GARG AND ORS. Vs. SHAMSHER SINGH AND ORS.
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March 3, 2016 |
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PAWAN KR. GUPTA Vs. M/S. CHANDRA ASSOCIATES PVT. LTD
|
February 16, 2016 |
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PAWAN KUMAR Vs. VIKAS RANA AND ORS.
|
January 28, 2016 |
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PAWAN KUMAR AGGARWAL Vs. SMT. USHA RANI & ANR.
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November 10, 2016 |
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PAWAN KUMAR BANSAL & ORS Vs. STATE & ORS
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August 2, 2016 |
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PAWAN KUMAR BHATIA AND ORS. Vs. MADHU BHARTI
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January 14, 2016 |
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PAWAN KUMAR JAIN Vs. MUNSHI LAL SHARMA
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July 11, 2016 |
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PAWAN KUMAR TANWAR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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March 29, 2016 |
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PAYAL ABDULLAH & ORS. Vs. UNION OF INDIA & ORS.
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August 19, 2016 |
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PEARL SHARMA (MINOR) Vs. CENTRAL BOARD SECONDARY EDUCATION DELHI
|
April 19, 2016 |
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PEC LIMITED Vs. ADM ASIA PACIFIC TRADING PTE LTD.
|
July 13, 2016 |
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PENGUIN BOOKS INDIA PVT LTD & ANR Vs. VINOD KUMAR JAIN & ORS
|
September 9, 2016 |
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PEPSICO INC & ANR. Vs. M/S. SAGARNIL ENTERPRISE & ORS.
|
December 21, 2016 |
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PERPETUUITI TECHNOSOFT SERVICE PVT. LTD. Vs. SANOVI TECHNOLOGIES (INDIA) PVT. LTD.
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May 12, 2016 |
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PERPETUUITI TECHNOSOFT SERVICES PVT. LTD. Vs. SANOVI TECHNOLOGIES (INDIA) PVT. LTD.
|
August 10, 2016 |
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PFIZER LIMITED & ANR. Vs. UNION OF INDIA & ANR.
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December 1, 2016 |
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PFIZER PRODUCTS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
May 18, 2016 |
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PFIZER PRODUCTS, INC & ANR Vs. PLATINUM PHARMACEUTICALS PVT LTD & ORS
|
March 9, 2016 |
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PGS EXPLORATION (NORWAY) AS Vs. ADDITIOANAL DIRECTOR OF INCOME TAX
|
April 8, 2016 |
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PHONOGRAPHIC PERFORMANCE LTD Vs. AMITABH DEVENDRA & ANR
|
September 1, 2016 |
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PHOOL CHAND Vs. STATE
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May 2, 2016 |
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PHOOL KUMAR Vs. SHIV CHANDER YADAV & ORS
|
August 26, 2016 |
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PHOOL KUMAR Vs. STATE AND ORS.
|
January 11, 2016 |
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PHOOLWATI Vs. STATE
|
May 31, 2016 |
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PHUNTSOK WANGYAL Vs. MINISTRY OF EXTERNAL AFFAIRS & ORS.
|
September 22, 2016 |
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PICASSO DIGITAL MEDIA PVT LTD Vs. PICK-A-CENT EDUCATION AND CONSULTANCY SERVICES PVT
|
August 30, 2016 |
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PICCADILY AGRO INDUSTRIES LTD. Vs. ASHOK NARWAL AND ORS.
|
March 14, 2016 |
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PINK HOUSING KEEPING Vs. CENTRE FOR DEVELOPMENT OF TELEMATICS & ANR.
|
October 25, 2016 |
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PINKY JAIN & ANR. Vs. M/S AMEYA UNIVERSAL PROJECT PVT. LTD.
|
December 1, 2016 |
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PIONEER PUBLICITY CORPORATION PVT. LTD. Vs. COMMISSIONER, VALUE ADDED TAX
|
May 25, 2016 |
|
PK DASH, ADVOCATE Vs. BAR COUNCIL OF DELHI
|
May 31, 2016 |
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PKH Vs. CENTRAL ADOPTION RESOURCEAUTHORITY THROUGH THE SECRETARY
|
July 18, 2016 |
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POLYFLOR LIMITED Vs. A.N. GOENKA AND ORS.
|
April 18, 2016 |
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POOJA Vs. STATE
|
August 17, 2016 |
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POOJA SINGH Vs. BLOOM PUBLIC SCHOOL AND ORS.
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July 25, 2016 |
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POOJA TANEJA Vs. THE STATE OF NCT OF DELHI & ORS
|
December 16, 2016 |
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POONAM Vs. STATE NCT OF DELHI
|
June 1, 2016 |
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POONAM Vs. STATE
|
July 21, 2016 |
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POONAM BHARDWAJ Vs. ASHISH ABROL
|
August 17, 2016 |
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POONAM KUMARI Vs. STATE (NCT) OF DELHI & ANR.
|
July 22, 2016 |
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POORAN CHAND AGARWAL, A3/98, JANAKPURI, NEW DELHI Vs. CHIEF MEDICAL SUPERINTENDENT, RLY. HOSPITAL, S.P.M. MARG, DELHI
|
May 18, 2016 |
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PR COMMISSIONER OF INCOME TAX-06 Vs. NITREX CHEMICALS INDIA LTD
|
August 23, 2016 |
|
PR. COMMISSIONER OF INCOME TAX Vs. FACOR POWER LTD.
|
January 7, 2016 |
|
PR. COMMISSIONER OF INCOME TAX Vs. BHARAT SANCHAR NIGAM LTD.
|
August 1, 2016 |
|
PR. COMMISSIONER OF INCOME TAX Vs. DELCO INDIA PVT. LTD.
|
February 10, 2016 |
|
PR. COMMISSIONER OF INCOME TAX Vs. SEAGRAM MANUFACTURING PRIVATE LTD.
|
December 9, 2016 |
|
PR. COMMISSIONER OF INCOME TAX Vs. GILLETTE DIVERSIFIED OPERATIONS PVT. LTD.
|
January 13, 2016 |
|
PR. COMMISSIONER OF INCOME TAX-12 Vs. R.L. ALLIED INDUSTRIES
|
January 28, 2016 |
|
PR. COMMISSIONER OF INCOME TAX-15 Vs. PREM PRAKASH GARG
|
February 2, 2016 |
|
PR. COMMISSIONER OF INCOME TAX-6 Vs. MANUPATRA INFORMATION SOLUTION
|
January 18, 2016 |
|
PRABHA DEVI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
May 12, 2016 |
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PRABHA SARKAR Vs. UNITED INDIA INSURANCE CO LTD
|
September 7, 2016 |
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PRABHAKAR JEYAPATHY Vs. AKSHAYA PVT. LTD.
|
November 7, 2016 |
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PRABHAT AGRI BIOTECH LTD. AND ANR. Vs. REGISTRAR OF PLANT VARIETIES AND ORS.
|
December 2, 2016 |
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PRABHAT SANITARYWARE PVT LTD Vs. CENTURY SANITARYWARE PVT LTD
|
September 8, 2016 |
|
PRABHJINDER SINGH Vs. SWINDER KAUR
|
May 25, 2016 |
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PRACTICAL PROPERTIES PVT. LTD. Vs. COMET OVERSEAS PVT. LTD. AND ORS.
|
February 23, 2016 |
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PRADEEP Vs. STATE ( NCT OF DELHI)
|
May 24, 2016 |
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PRADEEP AGARWAL Vs. STATE BANK OF INDIA AND ORS
|
September 20, 2016 |
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PRADEEP ARORA & ORS. Vs. SAMANTHA KOCHHAR
|
November 30, 2016 |
|
PRADEEP CHHABRA Vs. INDIAN OIL CORPORATION THR ITS CHAIRMAN & ANR
|
April 5, 2016 |
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PRADEEP CHIKKARA Vs. THE STATE
|
December 15, 2016 |
|
PRADEEP DABAS Vs. STATE
|
September 5, 2016 |
|
PRADEEP DAHIYA Vs. STATE (NCT OF DELHI)
|
September 28, 2016 |
|
PRADEEP GARG Vs. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS)
|
January 12, 2016 |
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PRADEEP KHANNA Vs. ACIT CIRCLE 30
|
August 11, 2016 |
|
PRADEEP KUMAR Vs. UNION OF INDIA & ORS
|
July 29, 2016 |
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PRADEEP KUMAR & ORS Vs. GOVT OF N C T OF DELHI & ORS
|
August 4, 2016 |
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PRADEEP KUMAR KAPOOR Vs. BHARAT SINGH ANR ORS
|
September 16, 2016 |
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PRADEEP KUMAR SEHDEV Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 30, 2016 |
|
PRADEEP SHARMA Vs. AAI AND ORS.
|
September 23, 2016 |
|
PRAHLAD @ PAHALAD @ PAPPU Vs. STATE (NCT OF DELHI)
|
May 27, 2016 |
|
PRAHLAD MEENA Vs. THE STATE (NCT OF DELHI)
|
July 14, 2016 |
|
PRAKASH ATLANTA (JV) AND ORS. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
|
March 17, 2016 |
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PRAKASH ATLANTA JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 8, 2016 |
|
PRAKASH CHAND KAUSHIK Vs. M/S VISHAL TIMER TRADERS
|
March 4, 2016 |
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PRAKASH INDUSTRIES LTD Vs. MANMOHAN BANSAL & ORS
|
July 20, 2016 |
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PRAKASH JARWAL AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
March 21, 2016 |
|
PRAKASH KUMAR Vs. INDER PAL SINGH AND ORS.
|
May 4, 2016 |
|
PRAKASH PUNJ VIDYA SADAN SCHOOL Vs. DIRECTORATE OF EDUCATION
|
February 9, 2016 |
|
PRAKASH SINGH Vs. COMMISSIONER OF POLICE & ORS
|
July 15, 2016 |
|
PRAKASH SINGH Vs. UNION OF INDIA
|
June 3, 2016 |
|
PRAMOD Vs. STATE
|
January 15, 2016 |
|
PRAMOD GOYAL Vs. STATE & ORS.
|
August 10, 2016 |
|
PRAMOD KUMAR Vs. STATE
|
March 17, 2016 |
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PRAMOD KUMAR Vs. UNION OF INDIA & ORS
|
July 15, 2016 |
|
PRAMOD KUMAR Vs. STATE
|
May 17, 2016 |
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PRANAY DUBEY & ANR Vs. MEENA KUMARI & OTHERS
|
September 2, 2016 |
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PRASANJIT BERA Vs. STATE OF NCT OF DELHI
|
August 3, 2016 |
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PRASANT JAIN & ORS. Vs. THE STATE OF NCT OF DELHI & ANR
|
August 31, 2016 |
|
PRASHANT BHUSHAN Vs. UNION OF INDIA AND ORS.
|
January 7, 2016 |
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PRASHANT KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 18, 2016 |
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PRASHANT KUMAR UMRAO Vs. STATE & ANR
|
August 11, 2016 |
|
PRATAP SINGH SAINGAR Vs. STATE ( NCT OF DELHI)
|
June 13, 2016 |
|
PRATIBHA PANDE AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 24, 2016 |
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PRATIBHA PRASHAR Vs. UNION OF INDIA
|
May 19, 2016 |
|
PRAVEEN Vs. STATE
|
November 15, 2016 |
|
PRAVEEN BHUTANI Vs. MADAN MOHAN SETHI AND ANR.
|
August 2, 2016 |
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PRAVEEN DHAMA Vs. THE STATE OF DELHI
|
March 22, 2016 |
|
PRAVEEN KHARI Vs. THE STATE(GOVT OF NCT) DELHI
|
February 10, 2016 |
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PRAVEEN KUMAR Vs. M/S KOTAK MAHINDRA BANK LTD. & OTHERS
|
July 22, 2016 |
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PRAVEEN KUMAR & ANR Vs. STATE (N.C.T OF DELHI) & ANR
|
July 25, 2016 |
|
PRAVEEN KUMAR & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
|
August 19, 2016 |
|
PRAVEEN SAKHUJA Vs. S K SAXENA AND ORS
|
August 11, 2016 |
|
PRAVEEN SAKHUJA Vs. S.K. SAXENA AND ORS.
|
August 11, 2016 |
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PREENA GADRA Vs. UNIVERSITY OF DELHI AND ANR
|
November 9, 2016 |
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PREETI SEHGAL Vs. SARLA SEHGAL
|
May 30, 2016 |
|
PREETI SHARMA Vs. STATE
|
May 4, 2016 |
|
PREM CHAND SHARMA AND ORS. Vs. RAM GOPAL
|
February 18, 2016 |
|
PREM DASS AND ORS. Vs. SUJATA
|
February 18, 2016 |
|
PREM GABA Vs. PINKI
|
July 12, 2016 |
|
PREM GIRI Vs. DAULAT RAM & ANR
|
September 8, 2016 |
|
PREM GUPTA Vs. M/S CIMMCO LIMITED & ORS
|
July 25, 2016 |
|
PREM KUMAR Vs. CUSTOMS
|
February 8, 2016 |
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PREM KUMAR BANSAL Vs. AMBRISH GARG
|
April 29, 2016 |
|
PREM LATA Vs. STATE OF NCT OF DELHI
|
May 19, 2016 |
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PREM MEHTA Vs. RAJ KUMAR MEHTA AND ORS.
|
March 18, 2016 |
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PREM PAL Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
March 15, 2016 |
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PREM SINGH Vs. STATE (GOVT OF NCT OF DELHI)
|
December 8, 2016 |
|
PREM SINGH Vs. STATE & ORS
|
September 16, 2016 |
|
PREM SINGH Vs. STATE
|
February 29, 2016 |
|
PREM WATI Vs. UNION OF INDIA & ORS
|
May 30, 2016 |
|
PRESIDENT & FELLOWS OF HARV AND COLLEGE Vs. SHRI RAJESH GOYAL
|
November 2, 2016 |
|
PRIME PAPERS & PACKERS Vs. COMMISSIONER OF VAT & ANR.
|
July 28, 2016 |
|
PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) ICD Vs. M/S BALAJI HANDLOOM
|
May 2, 2016 |
|
PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) ICD & ORS Vs. SANTOSH HANDLOOM
|
April 29, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. SUPER MALLS PVT. LTD.
|
November 22, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NILKANTH CONCAST PVT. LTD
|
May 13, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MITSUI AND CO INDIA P LTD
|
April 28, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LATA JAIN
|
May 6, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SOFTLINE CREATIONS PVT. LTD.
|
August 31, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MULTIPLEX CAPITAL LTD.
|
August 19, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. IIBS INFONET PVT. LTD.
|
September 14, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI Vs. SAXO INDIA PVT. LTD.
|
September 28, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-08 Vs. SHRUTI FASTNERS LTD.
|
March 1, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-09 Vs. TINNA FINEX LTD.
|
February 15, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)-I Vs. M/S. U.K. PAINTS (INDIA) PVT. LTD.
|
December 6, 2016 |
|
PRINCIPAL COMMISSIONER OF S.T., DELHI Vs. MIS. CHELMSFORD CLUB
|
September 28, 2016 |
|
PRINCIPAL COMMISSIONER, S.T., DELHI Vs. CREATIVE TRAVEL PVT. LTD.
|
July 28, 2016 |
|
PRISTINE LOGISTICS & INFRA PROJECTS PVT. LTD. AND ORS. Vs. ETA ENGINEERING PVT. LTD. AND ORS.
|
April 19, 2016 |
|
PRITAM SINGH AND ORS. Vs. ORIENTAL INSURANCE CO. AND ORS.
|
March 28, 2016 |
|
PRITPAL SINGH Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
January 29, 2016 |
|
PRIUS AUTO INDUSTRIES LTD & ORS Vs. TOYOTA JIDOSHA KABUSHIKI KAISHA
|
December 23, 2016 |
|
PRIYA DESH GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 16, 2016 |
|
PRIYA HIRANANDANI VANDERVALA Vs. NIRANJAN HIRANANDANI
|
May 30, 2016 |
|
PRIYA HIRANANDANI VANDREVALA Vs. NIRANJAN HIRANANDANI
|
May 12, 2016 |
|
PRIYA RAWAT Vs. DSIDC AND ORS.
|
February 26, 2016 |
|
PRIYANKA CHAUDHARY AND OTHERS Vs. NATIONAL BOARD OF EXAMINATIONS
|
October 17, 2016 |
|
PRIYANKA GUPTA & ANR Vs. TDI INFRACORP (INDIA) LIMITED
|
September 20, 2016 |
|
PROCTOR AND GAMBLE MANUFACTURING (TIANJIN) CO. LTD. AND ORS. Vs. ANCHOR HEALTH AND BEAUTY CARE PVT. LTD.
|
October 25, 2016 |
|
PROGRESSIVE ALLOYS (INDIA) PVT. LTD. Vs. COMMISSIONER OF TRADE & TAXES
|
February 3, 2016 |
|
PROMAIN LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 15, 2016 |
|
PROTECTION OF PLANT VARITIES AND FARMERS RIGHTS AU Vs. MANOJ SRIVASTAVA AND ORS
|
July 26, 2016 |
|
PS Vs. STATE OF NCT DELHI AND ORS.
|
February 29, 2016 |
|
PTA USERS ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 16, 2016 |
|
PUBLIC WORKS DEPARTMENT Vs. SHIV NARESH SPORTS PVT. LTD.
|
February 26, 2016 |
|
PUBLIC WORKS DEPARTMENT Vs. KANTI DEVI & ORS
|
August 17, 2016 |
|
PUJA DUBEY Vs. UNION OF INDIA AND ORS.
|
July 19, 2016 |
|
PUNEET GULATI AND ORS. Vs. STATE AND ORS.
|
January 15, 2016 |
|
PUNEET GUPTA Vs. UNION OF INDIA & ORS
|
July 12, 2016 |
|
PUNJ LLOYD LTD. Vs. GAIL INDIA LTD.
|
April 28, 2016 |
|
PUNJAB & SIND BANK Vs. VINOD KUMAR JAIN AND OTHERS
|
March 1, 2016 |
|
PUNJAB NATIONAL BANK Vs. BSES RAJDHANI POWER LTD.
|
September 2, 2016 |
|
PUNJAB NATIONAL BANK Vs. SHRI GOPAL VASUDEVA
|
May 25, 2016 |
|
PUNJAB NATIONAL BANK Vs. RAJINDRA KUMAR
|
February 9, 2016 |
|
PURAN CHAND ARYA Vs. UNION OF INDIA & ORS
|
July 20, 2016 |
|
PURAN CHAND KASHYAP & ANR Vs. STATE (NCT OF DELHI) & ANR
|
September 9, 2016 |
|
PURAN MULTIMEDIA LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 11, 2016 |
|
PURINMA SAHNI Vs. RATI SAHNI & ANR.
|
September 7, 2016 |
|
PURSHOTTAM IRON & STEEL INDUSTRIES Vs. RAJNEESH GUPTA
|
July 14, 2016 |
|
PUSHKAR GUPTA Vs. NARENDER KUMAR GUPTA
|
October 25, 2016 |
|
PUSHPA GUGLANI Vs. AMIT GUGLANI
|
September 6, 2016 |
|
PUTUL KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
July 12, 2016 |
|
PVK MARKETING PRIVATE LIMITED Vs. STATE
|
July 19, 2016 |
|
QARSHI INDUSTRIES PVT. LTD. Vs. ABDUL MUEED AND ORS.
|
February 29, 2016 |
|
QUIPPO OIL AND GAS INFRASTRUCTURE LIMITED Vs. OIL & NATURAL GAS CORPORATION LIMITED AND ANR
|
May 11, 2016 |
|
R B SAXENA & SONS Vs. MAHINDRA LOGISTICS LTD
|
October 4, 2016 |
|
R G OSWAL HOSIERY INDUSTRIES & ANR Vs. DINDAYAL GUPTA & ANR
|
August 24, 2016 |
|
R K AGGARWAL Vs. BRIG MADAN LAL NASSA
|
June 13, 2016 |
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R K RAMETRA AND ANOTHER Vs. PRAKASH CHAND KAUSHIK
|
August 22, 2016 |
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R. SUNDER AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
March 9, 2016 |
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R.D. THAKUR Vs. UNION OF INDIA AND ORS.
|
February 22, 2016 |
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R.K. NAUTIYAL Vs. THE STATE AND ORS.
|
February 12, 2016 |
|
R.K. RAMETRA Vs. PRAKASH CHAND KAUSHIK
|
March 4, 2016 |
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R.K. SINGH & ORS. Vs. UNION OF INDIA & ANR
|
August 5, 2016 |
|
R.P. SHARMA AND ORS. Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
July 19, 2016 |
|
R.R. KABEL LIMITED Vs. INCAB INDUSTRIES LTD.
|
January 6, 2016 |
|
R.S. WINDLASS & SONS Vs. UNION OF INDIA
|
May 26, 2016 |
|
R.S. YADAV AND ORS. Vs. SUMER SINGH SALKAN AND ORS.
|
February 1, 2016 |
|
RABBANI Vs. STATE
|
March 23, 2016 |
|
RADHA KISHAN MEENA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 17, 2016 |
|
RADHIKA KAPOOR Vs. STATE & ORS
|
July 12, 2016 |
|
RADICO KHAITN LTD Vs. DHAMPUR SUGAR MILLS LTD
|
August 24, 2016 |
|
RAFFLES DESIGN INTERNATIONAL INDIA PRIVATE LIMITED AND ANOTHER Vs. EDUCOMP PROFESSIONAL EDUCATION LIMITED AND OTHERS
|
October 7, 2016 |
|
RAGHAV Vs. STATE OF NCT OF DELHI AND ORS.
|
February 12, 2016 |
|
RAGHAV BUILDCON PRIVATE LIMITED Vs. UNION OF INDIA & ORS
|
July 7, 2016 |
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RAGHU NATH SAHAI ANAND Vs. PUSHPA DEVI AND ORS.
|
January 15, 2016 |
|
RAGHUNANDAN SHARMA Vs. JAI KUMARI (DECEASED) & ANR
|
September 27, 2016 |
|
RAGHUPATI SINGHANIA Vs. COMPETITION COMMISSION OF INDIA AND ANR.
|
March 22, 2016 |
|
RAHEE INFRA TECH LIMITED Vs. GMR INFRASTRUCTURE LIMITED
|
July 23, 2016 |
|
RAHISUDDIN Vs. STATE
|
May 19, 2016 |
|
RAHUL Vs. UNION OF INDIA & ORS
|
July 25, 2016 |
|
RAHUL Vs. STATE & ANR.
|
July 27, 2016 |
|
RAHUL BAJAJ AND ORS. Vs. THE STATE OF GOVT. OF NCT DELHI AND ORS.
|
February 10, 2016 |
|
RAHUL DEORA AND ORS. Vs. STATE AND ORS.
|
March 8, 2016 |
|
RAHUL GURUNG Vs. STATE ( GOVT OF NCT OF DELHI)
|
June 3, 2016 |
|
RAHUL KESARWANI Vs. CENTRAL INFORMATION COMMISSION AND ANOTHER
|
April 5, 2016 |
|
RAHUL POPLI Vs. EMPLOYEES STATE INSURANCE CORPORATION & ANR.
|
August 3, 2016 |
|
RAHUL SAINI AND ORS. Vs. THE STATE (NCT) OF DELHI AND ORS.
|
March 4, 2016 |
|
RAHUL SINGH BHADORIA & ORS. Vs. LIFE INSURANCE CORPORATION
|
December 5, 2016 |
|
RAHUL TONGARIA Vs. NCT OF DELHI & ANR.
|
August 12, 2016 |
|
RAHUL YADAV Vs. BHARAT ELECTRONICS LIMITED & ANR
|
May 31, 2016 |
|
RAI SINGH AND OTHERS Vs. UNION OF INDIA AND ANR.
|
October 20, 2016 |
|
RAIL LAND DEVELOPMENT AUTHORITY Vs. BHAGWATI RAIL INFRA PVT. LTD.
|
October 24, 2016 |
|
RAISUDDIN Vs. GULSHAN AND ORS.
|
March 23, 2016 |
|
RAJ BALA AND ORS. Vs. STATE OF NCT DELHI
|
January 18, 2016 |
|
RAJ KISHAN KHANNA Vs. PARVATI DEVI
|
March 8, 2016 |
|
RAJ KISHORE Vs. THE STATE (GNCT OF DELHI)
|
January 5, 2016 |
|
RAJ KISHORE SHARMA Vs. STATE AND ANOTHER
|
March 17, 2016 |
|
RAJ KUMAR Vs. STATE NCT OF DELHI
|
May 30, 2016 |
|
RAJ KUMAR Vs. STATE
|
April 19, 2016 |
|
RAJ KUMAR Vs. UNION OF INDIA AND ORS.
|
April 19, 2016 |
|
RAJ KUMAR AND ORS. Vs. STATE AND ORS.
|
February 26, 2016 |
|
RAJ KUMAR AND ORS. Vs. SYNDICATE BANK
|
February 1, 2016 |
|
RAJ KUMAR BHATIA AND ORS. Vs. AV LIGHT AUTOMOTIVES LTD. AND ORS.
|
January 27, 2016 |
|
RAJ KUMAR GUPTA Vs. DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE
|
May 11, 2016 |
|
RAJ KUMAR GUPTA Vs. BIMLA AGGARWAL & ORS
|
September 2, 2016 |
|
RAJ KUMAR KHATANA Vs. STATE AND ORS.
|
April 8, 2016 |
|
RAJ KUMAR SINGLA Vs. C B I
|
May 26, 2016 |
|
RAJ MANI TIWARI Vs. THE STATE NCT OF DELHI AND ANR.
|
April 4, 2016 |
|
RAJ PAL & ANR Vs. DEEPAK MAKWANA
|
September 28, 2016 |
|
RAJ PAL SAINI Vs. KAMLA
|
July 29, 2016 |
|
RAJ PAL YADAV Vs. MURLI PROJECTS PVT. LTD.
|
June 3, 2016 |
|
RAJ RANI Vs. HARI KISHAN
|
September 20, 2016 |
|
RAJ ROOP Vs. JITENDER SINGH & ORS
|
September 6, 2016 |
|
RAJ SINGH Vs. COMMISSIONER OF POLICE & ANR
|
September 27, 2016 |
|
RAJA Vs. STATE & ANR.
|
September 28, 2016 |
|
RAJAN BABUTA AND ORS. Vs. STATE AND ANR.
|
December 8, 2016 |
|
RAJAN KAPOOR Vs. KRISHAN KUMAR KHURANA
|
August 4, 2016 |
|
RAJAN MEHRA Vs. GEETANJALI MEHRA
|
July 29, 2016 |
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RAJAN RAJPOOT & ORS Vs. THE STATE GOVT OF NCT OF DELHI & ANR
|
May 2, 2016 |
|
RAJAN SOOD & ANR Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
August 30, 2016 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LAXMI AND ORS.
|
May 2, 2016 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. AARTI AND ORS.
|
January 15, 2016 |
|
RAJAT MALHOTRA & ORS Vs. STATE & ANR
|
September 9, 2016 |
|
RAJDEEP Vs. GURMEET SINGH
|
September 1, 2016 |
|
RAJEEV Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 29, 2016 |
|
RAJEEV BHALLA Vs. STATE
|
May 18, 2016 |
|
RAJEEV KUMAR Vs. VIDYA DEVI
|
September 29, 2016 |
|
RAJEEV KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
August 29, 2016 |
|
RAJEEV KUMAR YADAV Vs. ARCHAEOLOGICAL SURVEY OF INDIA AND ORS.
|
September 5, 2016 |
|
RAJEEV OHLAN Vs. STATE(NCT OF DELHI)
|
May 3, 2016 |
|
RAJEEV SAUMITRA Vs. NEETU SINGH AND ORS.
|
January 27, 2016 |
|
RAJEEV SURANA Vs. OCM INDIA LIMITED & ORS
|
August 2, 2016 |
|
RAJENDER Vs. THE STATE (NCT OF DELHI)
|
January 28, 2016 |
|
RAJENDER @ KALLU Vs. STATE
|
September 9, 2016 |
|
RAJENDER GARG AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
January 19, 2016 |
|
RAJENDER KUMAR Vs. NANDINI AND ANR.
|
October 21, 2016 |
|
RAJENDER KUMAR Vs. STATE
|
May 31, 2016 |
|
RAJENDER KUMAR Vs. UOI & ORS.
|
July 25, 2016 |
|
RAJENDER KUMAR @ BABBAN Vs. STATE
|
June 2, 2016 |
|
RAJENDER KUMAR DUGGAL AND ORS. Vs. SANJOG BEDI
|
March 4, 2016 |
|
RAJENDER KUMAR SAINI Vs. KRISHAN KUMAR SAINI & ORS.
|
May 9, 2016 |
|
RAJENDER KUMAR SHARMA Vs. GOVT OF NCT OF DELHI & ORS
|
August 29, 2016 |
|
RAJENDER PRASHAD Vs. GOVT. OF NCT OF DELHI
|
August 4, 2016 |
|
RAJENDRA JAIN Vs. D.D.A. AND ORS.
|
March 8, 2016 |
|
RAJENDRA PRASAD Vs. C. RAMESH
|
August 22, 2016 |
|
RAJENDRA SINGH Vs. UOI AND ORS
|
January 4, 2016 |
|
RAJESH Vs. STATE
|
August 1, 2016 |
|
RAJESH & ORS. Vs. STATE
|
December 15, 2016 |
|
RAJESH @ TINKU Vs. STATE OF N C T OF DELHI
|
September 15, 2016 |
|
RAJESH GOSAIN AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
January 29, 2016 |
|
RAJESH JAIN Vs. PREM NATH MAKKER AND ORS.
|
February 22, 2016 |
|
RAJESH K RANJAN Vs. DELHI MEDICAL COUNCIL
|
September 14, 2016 |
|
RAJESH KHANNA Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD.
|
August 1, 2016 |
|
RAJESH KUMAR Vs. STATE
|
August 3, 2016 |
|
RAJESH KUMAR Vs. ARSS INFRASTRUCTURE PROJECTS LIMITED
|
January 27, 2016 |
|
RAJESH KUMAR Vs. STATE (GOVT. OF NCT DELHI)
|
November 3, 2016 |
|
RAJESH KUMAR Vs. ALB SURGICALS PVT LTD & ORS
|
August 17, 2016 |
|
RAJESH KUMAR Vs. SECRETARY, MINISTRY OF HOME, GOVT. OF INDIA AND ORS.
|
January 22, 2016 |
|
RAJESH KUMAR & ANR Vs. GAON SABHA, MUNDKA & ANR
|
September 23, 2016 |
|
RAJESH KUMAR & ORS Vs. UNION OF INDIA & ORS
|
August 2, 2016 |
|
RAJESH KUMAR AND ORS. Vs. STATE
|
April 29, 2016 |
|
RAJESH KUMAR ARORA AND ORS. Vs. SHILA AND ORS.
|
February 2, 2016 |
|
RAJESH KUMAR MALHOTRA Vs. SHISHUPAL MALHOTRA
|
August 23, 2016 |
|
RAJESH LOOMBA Vs. AMARJEET & ORS
|
August 10, 2016 |
|
RAJESH SACHDEVA Vs. RAKESH KUMAR SACHDEVA
|
August 23, 2016 |
|
RAJESH SETHI Vs. KARTAR SINGH GANDHI
|
July 13, 2016 |
|
RAJESH SHAH Vs. STATE
|
May 24, 2016 |
|
RAJESH SHUKLA Vs. UNION OF INDIA & ORS.
|
July 26, 2016 |
|
RAJESH SONDHI & ANOTHER Vs. STATE & ANOTHER
|
July 12, 2016 |
|
RAJESH TREHAN Vs. PRINCIPAL COMMISSIONER OF CUSTOMS AND ORS.
|
February 29, 2016 |
|
RAJESHWAR RAWAT Vs. STATE BANK OF INDIA AND ORS.
|
February 1, 2016 |
|
RAJESHWAR RAWAT @ RAJESH RAWAT Vs. STATE BANK OF INDIA
|
May 19, 2016 |
|
RAJINDER & ORS. Vs. STATE
|
January 19, 2016 |
|
RAJINDER @ LALU & ANR. Vs. STATE
|
August 24, 2016 |
|
RAJINDER KAUR Vs. AJAY KUMAR SINHA
|
March 16, 2016 |
|
RAJINDER KUMAR Vs. UOI AND ORS
|
August 29, 2016 |
|
RAJINDER KUMAR Vs. STATE
|
December 8, 2016 |
|
RAJINDER KUMAR Vs. THE STATE (GOVT. NCT OF DELHI)
|
May 24, 2016 |
|
RAJINDER KUMAR GOYAL AND ANOTHER Vs. RAJHANS REALTORS PRIVATE LIMITED
|
May 9, 2016 |
|
RAJINDER KUMAR GUPTA Vs. SURESH CHAND GUPTA
|
September 15, 2016 |
|
RAJINDER PAL MALIK Vs. THE VICE CHAIRMAN, DDA
|
January 12, 2016 |
|
RAJINDER PRASAD Vs. STATE OF DELHI & ANR
|
September 5, 2016 |
|
RAJINDER PRASAD Vs. MAHESH KUMAR
|
March 31, 2016 |
|
RAJINDER PRASAD JAIN Vs. STATE (GNCTD)
|
November 10, 2016 |
|
RAJINDER SINGH RANA Vs. CBI
|
November 3, 2016 |
|
RAJIV AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 16, 2016 |
|
RAJIV CAMP, SAIDABAD Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 29, 2016 |
|
RAJIV CHHIKARA Vs. SANDHYA MATHUR
|
December 8, 2016 |
|
RAJIV DUTTA Vs. UNION OF INDIA AND ORS.
|
January 15, 2016 |
|
RAJIV KHANNA Vs. M/S SUNRISE FREIGHT FORWARDERS PVT LTD & ANR
|
May 24, 2016 |
|
RAJIV KUMAR TOMAR & ORS. Vs. GOVT.OF NCT OF DELHI & ORS.
|
May 2, 2016 |
|
RAJIV NARULA Vs. GOVT OF NCT OF DELHI & ORS
|
January 4, 2016 |
|
RAJKUMAR PASWAN Vs. UNIVERSITY OF DELHI
|
November 23, 2016 |
|
RAJNEESH KUMAR SINGH Vs. STATE (GOVT. OF NCT)
|
July 20, 2016 |
|
RAJNESH PATHAK Vs. KARUNA LAKHANPAL & ORS
|
September 1, 2016 |
|
RAJNI DEVI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
January 28, 2016 |
|
RAJORA BUILDER Vs. DELHI JAL BOARD
|
January 13, 2016 |
|
RAJOURI GARDEN GAS SERVICES Vs. SHABNAM & ORS
|
September 7, 2016 |
|
RAJPAL Vs. STATE NCT OF DELHI & ANR.
|
August 29, 2016 |
|
RAJPAL @ HATHI @ SONU Vs. STATE
|
May 20, 2016 |
|
RAJPAL BANSAL Vs. STATE ( NCT OF DELHI)
|
May 19, 2016 |
|
RAJPAL SINGH Vs. UOI AND ORS.
|
March 9, 2016 |
|
RAJU Vs. STATE
|
May 26, 2016 |
|
RAJU Vs. BSES RAJDHANI POWER LTD. & ANR.
|
April 19, 2016 |
|
RAJU @ RAJ KUMAR & ORS. Vs. STATE OF NCT OF DELHI & ANR.
|
February 1, 2016 |
|
RAJU KUMAR AND ANR. Vs. STATE
|
February 18, 2016 |
|
RAJU KUMAR SINGH Vs. STATE
|
May 20, 2016 |
|
RAJU KUMAR VERMA @ RAJU Vs. STATE (GOVT. OF NCT) OF DELHI
|
May 17, 2016 |
|
RAJU PROPRIETOR @ RAJESH CHUGH Vs. ONKAR NATH
|
August 23, 2016 |
|
RAJU YADAV Vs. STATE
|
May 31, 2016 |
|
RAJVEER AND ORS. Vs. STATE
|
March 28, 2016 |
|
RAJVIR SINGH Vs. PANKAJ MADAN AND ORS.
|
March 31, 2016 |
|
RAJYA SABHA RECRUITMENT CELL & ANOTHER Vs. JITENDER YADAV & OTHERS
|
October 7, 2016 |
|
RAKESH Vs. THE STATE (GOVT. OF NCT) OF DELHI
|
February 11, 2016 |
|
RAKESH @ NIPAL Vs. STATE
|
May 18, 2016 |
|
RAKESH BROTHERS Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
|
August 1, 2016 |
|
RAKESH DHINGRA Vs. NATIONAL SCHEDULED CASTES FINANCE & DEVELOPMENT CORPORATION AND ANR.
|
December 19, 2016 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
January 6, 2016 |
|
RAKESH KUMAR Vs. UOI & ORS.
|
July 18, 2016 |
|
RAKESH KUMAR Vs. NARENDER SINGH
|
June 30, 2016 |
|
RAKESH KUMAR Vs. MANAGEMENT OF M/S. D.K. GARMENTS
|
September 29, 2016 |
|
RAKESH KUMAR Vs. STATE
|
February 10, 2016 |
|
RAKESH KUMAR & ORS Vs. STATE & ORS
|
August 26, 2016 |
|
RAKESH KUMAR GAUR & ORS. Vs. STATE & ANR.
|
October 19, 2016 |
|
RAKESH MALHOTRA Vs. SH. GURPAL SINGH
|
September 15, 2016 |
|
RAKESH MALHOTRA Vs. SH. GURPAL SINGH
|
December 15, 2016 |
|
RAKESH RANJAN VERMA Vs. STATE OF NCT OF DELHI
|
February 15, 2016 |
|
RAKESH THAKUR Vs. SANDEEP JAIN
|
October 26, 2016 |
|
RAKESH VERMA AND ORS. Vs. STATE (NCT) DELHI
|
February 19, 2016 |
|
RAM AVTAR Vs. STATE (NCT OF DELHI)
|
May 6, 2016 |
|
RAM BILASH MAHTO AND ORS. Vs. FOOD CORPORATION OF INDIA WORKERS UNION AND ORS.
|
December 19, 2016 |
|
RAM CHANDER SHARMA Vs. CHANDRA MOHINI
|
August 12, 2016 |
|
RAM CHANDRA KRISHAN CHANDRA FANTASY & OTHERS Vs. STATE (GOVT OF NCT OF DELHI) & OTHERS
|
April 5, 2016 |
|
RAM CHANDRAN Vs. STATE
|
October 5, 2016 |
|
RAM DULARI AND ORS. Vs. BRIJ MOHAN
|
February 4, 2016 |
|
RAM GIRI Vs. UNION OF INDIA AND ANR.
|
March 15, 2016 |
|
RAM HAZOOR Vs. SHYAM DULAREY & ANR
|
April 4, 2016 |
|
RAM KISHAN @ BABBU Vs. THE STATE (NCT OF DELHI)
|
April 27, 2016 |
|
RAM KISHAN KATARIA Vs. UNION OF INDIA AND ORS
|
July 18, 2016 |
|
RAM KISHORE @ ROMI & ANR Vs. STATE
|
January 22, 2016 |
|
RAM KISHORE AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
February 12, 2016 |
|
RAM KISHORE AND ORS. Vs. STATE
|
February 16, 2016 |
|
RAM KISHORE VASHISHT & ANR Vs. FOOD CORPN. OF INDIA & ORS
|
July 26, 2016 |
|
RAM KUMAR @ GOUDA & ANR. Vs. STATE OF NCT OF NEW DELHI
|
November 15, 2016 |
|
RAM KUMAR AND ORS. Vs. PARSANDI DEVI AND ORS.
|
February 3, 2016 |
|
RAM KUMAR KAUSHIK Vs. GOVT. OF NCT OF DELHI
|
March 4, 2016 |
|
RAM KUMAR SHARMA Vs. M C GUPTA
|
August 10, 2016 |
|
RAM LAKHAN CHAURASIA Vs. SANTOSH KUMARI
|
January 20, 2016 |
|
RAM LAL Vs. GAFFAR MKT BEOPAR MANDAL & ORS
|
September 19, 2016 |
|
RAM MOHAN GUPTA Vs. STATE & ANR
|
September 27, 2016 |
|
RAM NARESH Vs. UNION OF INDIA AND ORS.
|
February 2, 2016 |
|
RAM NARESH Vs. UNION OF INDIA
|
May 30, 2016 |
|
RAM NATH Vs. UNION OF INDIA & ORS
|
May 17, 2016 |
|
RAM NIWAS Vs. STATE
|
August 1, 2016 |
|
RAM NIWAS Vs. UNION OF INDIA & ORS
|
July 18, 2016 |
|
RAM NIWAS AND ANR. Vs. STATE
|
March 28, 2016 |
|
RAM PHAL Vs. UNION OF INDIA & ORS
|
August 3, 2016 |
|
RAM PHAL AND ORS Vs. UOI & ORS
|
August 23, 2016 |
|
RAM PRAKASH Vs. RAMAN ARORA
|
April 22, 2016 |
|
RAM PRAKASH MITTAL & ANR Vs. UOI & ORS
|
September 30, 2016 |
|
RAM PRASAD SINGH & ORS. Vs. UNION OF INDIA & ORS.
|
March 21, 2016 |
|
RAM RANI DHINGRA Vs. VIRENDER BHATIA AND ORS.
|
April 19, 2016 |
|
RAM SINGH & ANR. Vs. SOHINDER SINGH BEDI
|
July 25, 2016 |
|
RAM VEER Vs. UNION OF INDIA AND ORS.
|
February 19, 2016 |
|
RAMA CHOUHAN Vs. STATE
|
July 29, 2016 |
|
RAMA SINHA Vs. STATE
|
December 21, 2016 |
|
RAMAKANT SINGH Vs. UNION OF INDIA & ORS
|
August 11, 2016 |
|
RAMAN Vs. STATE
|
May 18, 2016 |
|
RAMAN KUMAR Vs. STATE
|
September 29, 2016 |
|
RAMAN VIHAR CGHS LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES AND ANR
|
August 8, 2016 |
|
RAMANDEEP & ORS Vs. UOI & ORS
|
August 11, 2016 |
|
RAMANDEEP KAUR AND OTHERS Vs. REGISTRAR COOPERATIVE SOCIETIES AND ANOTHER
|
September 23, 2016 |
|
RAMANDEEP SINGH & ORS. Vs. STATE (NCT OF DELHI) & ANR.
|
May 6, 2016 |
|
RAMANI TANGRI & ORS. Vs. M/S NUTECH PACKAGING
|
October 4, 2016 |
|
RAMASHISH Vs. STATE (NCT OF DELHI) & ANR
|
August 12, 2016 |
|
RAMBHOOL SINGH Vs. STATE & ANR
|
September 5, 2016 |
|
RAMESH CHAND SHARMA & ANR Vs. VIVEK GOPI NATHAN & ORS
|
August 12, 2016 |
|
RAMESH CHANDER Vs. STATE OF DELHI
|
December 21, 2016 |
|
RAMESH CHANDER Vs. UNION OF INDIA & ANR.
|
July 29, 2016 |
|
RAMESH CHANDER JAINTH Vs. UNION OF INDIA AND ORS.
|
January 11, 2016 |
|
RAMESH DUTT SALWAN Vs. SHIV DUTT SALWAN
|
May 10, 2016 |
|
RAMESH KUMAR Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 19, 2016 |
|
RAMESH KUMAR Vs. STATE OF DELHI
|
October 27, 2016 |
|
RAMESH KUMAR Vs. UNION OF INDIA AND ORS.
|
March 10, 2016 |
|
RAMESH KUMAR GUPTA Vs. SATYAM FINLEASE PVT. LTD.
|
March 30, 2016 |
|
RAMESH KUMAR SAREEN Vs. UNION OF INDIA & ORS.
|
May 24, 2016 |
|
RAMESH LAL DOGRA Vs. DELHI METRO RAIL CORPORATION LTD. AND OTHERS
|
March 23, 2016 |
|
RAMESHWAR Vs. SUSHIL GROVER
|
April 7, 2016 |
|
RAMESHWARI Vs. M.C.D. & ORS.
|
September 1, 2016 |
|
RAMJAS FOUNDATION AND ORS. Vs. ARCHANA CHUGH AND ORS.
|
January 27, 2016 |
|
RAMJEE SINGH Vs. THE UNION OF INDIA THROUGH ITS SECRETARY, DEPARTMENT OF AYUSH, GOVT. OF INDIA & ORS.
|
December 8, 2016 |
|
RAMJEET & ORS Vs. THE STATE (NCT OF DELHI) & ORS
|
May 2, 2016 |
|
RAMNEEK SINGH Vs. STATE
|
September 16, 2016 |
|
RAMNIK YADAV Vs. STATE
|
May 30, 2016 |
|
RAMNISH AND ORS. Vs. CBI AND ORS.
|
March 29, 2016 |
|
RAMO DEVI Vs. STATE
|
June 2, 2016 |
|
RAMPATI Vs. RAMPYARI & ORS
|
August 17, 2016 |
|
RAMU MANDAL & ANR Vs. THE STATE (GNCT OF DELHI) & ORS
|
February 24, 2016 |
|
RANA PARVEEN SIDDIQUI AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 8, 2016 |
|
RANBIR SINGH DAGAR AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
|
September 20, 2016 |
|
RANBIR SINGH TYAGI Vs. STATE NCT OF DELHI
|
August 24, 2016 |
|
RANDEER & ORS Vs. STATE (N C T OF DELHI) & ANR
|
August 26, 2016 |
|
RANI BINDRA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 5, 2016 |
|
RANJEET Vs. STATE
|
April 25, 2016 |
|
RANJEET @ BIHARI Vs. STATE
|
July 12, 2016 |
|
RANJEET KUMAR Vs. THE STATE
|
June 3, 2016 |
|
RANJEET MUKHIYA Vs. STATE
|
March 15, 2016 |
|
RAPROSS PHARMACEUTICALS PVT LTD Vs. ALEXANDER LAB & ANR
|
August 30, 2016 |
|
RASHID Vs. STATE
|
March 30, 2016 |
|
RASHMI NAGRATH Vs. M/S SARVA PRIYA HOUSE BLDG. SOCY. LTD.
|
November 25, 2016 |
|
RATEGAIN IT SOLUTIONS PVT. LTD. Vs. GETMORE DEVELOPMENTS PVT. LTD.
|
March 9, 2016 |
|
RATEGAIN TRAVEL TECHNOLOGIES (P) LTD. Vs. UNION OF INDIA
|
August 24, 2016 |
|
RATI RAM Vs. UNION OF INDIA AND ORS.
|
March 18, 2016 |
|
RATI RAM Vs. UNION OF INDIA
|
May 24, 2016 |
|
RATIONAL ENTERPRISES Vs. BALKRISHNA INDUSTRIES LTD
|
July 19, 2016 |
|
RATTAN DEEP Vs. SUSHMA
|
January 27, 2016 |
|
RATTAN GUPTA Vs. LT. GOVERNOR, GOVT. OF NCT OF DELHI & ORS.
|
January 15, 2016 |
|
RATTANINDIA NASIK POWER LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
August 29, 2016 |
|
RATTANINDIA POWER LTD Vs. BHARAT HEAVY ELECTRICALS LTD
|
August 29, 2016 |
|
RAVENDRA GARG Vs. UNION OF INDIA AND ORS.
|
April 29, 2016 |
|
RAVI @ WASIM Vs. STATE
|
May 19, 2016 |
|
RAVI CHOUDHARY Vs. UNION OF INDIA AND ORS.
|
April 5, 2016 |
|
RAVI KANT PRABHAKAR Vs. STATE GOVT OF NCT OF DELHI
|
September 1, 2016 |
|
RAVI KUMAR GARG Vs. SEEMA GUPTA AND ORS.
|
May 3, 2016 |
|
RAVI NAYAR Vs. UNION OF INDIA
|
April 8, 2016 |
|
RAVI SAHNI Vs. POMESH SAHNI
|
July 20, 2016 |
|
RAVI SHANKAR & ANR Vs. STATE AND ANR
|
August 12, 2016 |
|
RAVI SINGHANIA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 16, 2016 |
|
RAVINDER Vs. AMAR SINGH
|
August 17, 2016 |
|
RAVINDER Vs. STATE
|
September 15, 2016 |
|
RAVINDER Vs. STATE (NCT OF DELHI)
|
June 3, 2016 |
|
RAVINDER Vs. STATE
|
May 9, 2016 |
|
RAVINDER JAIN & ANR. Vs. STATE & ORS.
|
January 15, 2016 |
|
RAVINDER KAUR Vs. GAGANDEEP SINGH
|
April 22, 2016 |
|
RAVINDER KUMAR Vs. STATE & ORS
|
July 22, 2016 |
|
RAVINDER KUMAR @ SADHU Vs. STATE
|
May 23, 2016 |
|
RAVINDER KUMAR KAIN Vs. SMT RAJNI
|
September 23, 2016 |
|
RAVINDER KUMAR VERMA Vs. LAXMI NARAYAN MANDIR NIRMAN SABHA AND ANOTHER
|
November 3, 2016 |
|
RAVINDER NATH CHOPRA Vs. ANIL GUPTA AND ORS
|
May 24, 2016 |
|
RAVINDER P. KUMAR Vs. STATE & ORS.
|
July 22, 2016 |
|
RAVINDER SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 3, 2016 |
|
RAVINDER SINGH SUR Vs. BALVINDER SINGH AND ORS.
|
April 4, 2016 |
|
RAVINDRA KUMAR SHARMA Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
October 3, 2016 |
|
RAVINDRA KUMAR SOOD Vs. NTPC & ORS.
|
May 2, 2016 |
|
RAVINDRA SINGH Vs. UOI AND ANR
|
July 8, 2016 |
|
RAZWAN ALI TARIQ Vs. GOVT. OF NCT OF DELHI & ORS
|
July 14, 2016 |
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RDS PROJECT LTD Vs. CHENNAI-ENNORE PORT ROAD CO LTD
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September 5, 2016 |
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RECKITT BENCKISER (INDIA) PVT. LTD. Vs. GILLETE INDIA LTD.
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August 23, 2016 |
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RECKITT BENCKISER (INDIA) PVT. LTD. Vs. GILLETE INDIA LTD.
|
June 6, 2016 |
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REENA JAIN Vs. ORIENTAL INSURANCE COMPANY LTD
|
February 2, 2016 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. M/S SRINIWAS MALLIAH MEMORIAL THEATRE CRAFTS TRUST (REGD.)
|
December 8, 2016 |
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REGISTRAR, SUPREME COURT OF INDIA Vs. LOKESH K. BATRA AND ORS.
|
January 7, 2016 |
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REGLT. NO. 950250801 CONT/MAIL JAGPAL SINGH Vs. UNION OF INDIA AND ORS.
|
January 8, 2016 |
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REHAN SAIFI Vs. MANAVA BHARATI INDIA INTERNATIONAL SCHOOL & ORS.
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July 14, 2016 |
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REHMAN AFTAB ALAM Vs. STATE (GOVT NCT OF DELHI) & ANR
|
September 20, 2016 |
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REKHA Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
January 4, 2016 |
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REKHA Vs. STATE
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June 1, 2016 |
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REKHA Vs. STATE
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May 25, 2016 |
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REKHI EDUCATION SOCIETY (REGD.) Vs. DELHI DEVELOPMENT AUTHORITY
|
October 21, 2016 |
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RELAINCE INFRATEL LTD & ORS Vs. BETA TELE NETWORKS PVT LTD
|
September 23, 2016 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. SEEMA & ORS
|
September 8, 2016 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. KARAMBIR TYAGI & ORS
|
August 31, 2016 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. REKHA BALYAN & ORS
|
December 7, 2016 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. MURGAN
|
February 25, 2016 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. SUMAN AND ORS.
|
December 6, 2016 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAJESH KUMAR & ORS.
|
September 15, 2016 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. ROSHAN LAL
|
March 30, 2016 |
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RELIANCE INDUSTRIES LTD Vs. IMPERIAL PIGMENT PVT LTD
|
August 30, 2016 |
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RELIANCE INDUSTRIES LTD. Vs. M/S.VIJAY CABLE INDUSTRIES & ORS.
|
January 27, 2016 |
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REMAL DASS DUDEJA Vs. SANTOSH MEHLAWAT
|
January 6, 2016 |
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RENU BALA Vs. VIJAY KUMAR
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August 29, 2016 |
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RENU GOEL Vs. GANGA DASS AND ORS.
|
March 4, 2016 |
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RENU SEHRAWAT Vs. SUNNY SEHRAWAT & ORS
|
June 13, 2016 |
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RENU SHARMA Vs. M C SHARMA
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September 30, 2016 |
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RENU SHARMA Vs. GNCT OF DELHI AND ORS.
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March 18, 2016 |
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RENU YADAV Vs. ARUN SINGH YADAV
|
August 19, 2016 |
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RESHAM DEVI Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
September 16, 2016 |
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RESIDENTS WELFARE ASSOCIATION & ORS. Vs. UOI & ORS.
|
July 12, 2016 |
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RESIDENTS WELFARE ASSOCIATION OF BHIKAM SINGH COLONY Vs. GOVERNMENT OF NCT OF DELHI & ORS.
|
January 20, 2016 |
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REWATI PRASAD & ANR Vs. UNION OF INDIA & ORS
|
September 5, 2016 |
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RIAZUDDIN @ RAMESH Vs. STATE OF NCT OF DELHI
|
January 19, 2016 |
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RICHA ARYA Vs. STATE OF NCT OF DELHI AND ORS.
|
February 9, 2016 |
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RICHH PAL & ORS Vs. NIHAL CHAND & ORS
|
May 3, 2016 |
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RIDGEVIEW CONSTRUCTION PVT. LTD. AND ORS. Vs. SKYHIGH PROPERTIES PVT. LTD.
|
January 28, 2016 |
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RISHAL SINGH AND OTHERS Vs. BOHAT RAM
|
March 11, 2016 |
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RISHI AGGARWAL Vs. M/S VIPUL INFRASTRUCTURE DEVELOPER LTD & ORS.
|
November 30, 2016 |
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RISHI KOHLI AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
February 12, 2016 |
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RISHI PAL SINGH Vs. HARINDER PAL SINGH AND ORS.
|
May 2, 2016 |
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RITA SOLANKI Vs. JAI SOLANKI
|
August 16, 2016 |
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RITESH BANSAL & ORS Vs. STATE (NCT OF DELHI) & ANR
|
September 19, 2016 |
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RITESH KUMAR MURTI Vs. STATE (GNCT OF DELHI)
|
May 26, 2016 |
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RITIKA AWASTY Vs. HASSAD NETHERLANDS BV & ORS.
|
September 5, 2016 |
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RITIKA PRIVATE LIMITED Vs. BIBA APPARELS PRIVATE LIMITED
|
March 23, 2016 |
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RITU BHATIA Vs. MINISTRY OF CIVIL SUPPLIES CONSUMER AFFAIRS & PUBLIC DISTRIBUTION AND ORS.
|
January 21, 2016 |
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RITU SAHU JAIN Vs. ASHOK SARDANA AND OTHERS
|
September 14, 2016 |
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RIVIERA APARTMENTS O.C.H.S. LTD. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
January 21, 2016 |
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ROCHE PRODUCTS (INDIA) PVT LTD. AND OTHERS Vs. DRUGS CONTROLLER GENERAL OF INDIA AND OTHERS
|
April 25, 2016 |
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ROENTGEN ONCOLOGIC SOLUTIONS PVT. LTD. AND OTHERS Vs. DR KIRTI JAIN
|
September 14, 2016 |
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ROGER ENTERPRISES P. LTD. Vs. COMMISSIONER OF INCOME TAX DELHI
|
February 4, 2016 |
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ROGER SAMION Vs. RASHIDA BEGUM & ORS
|
May 4, 2016 |
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ROHIT @ MONA Vs. GOVT OF NCT OF DELHI
|
August 24, 2016 |
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ROHIT JAIN & ANR. Vs. UNION OF INDIA AND ORS.
|
July 19, 2016 |
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ROHIT KAUSHIK Vs. STATE (NCT OF DELHI)
|
May 16, 2016 |
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ROHIT KUMAR Vs. UNION OF INDIA AND ORS.
|
October 3, 2016 |
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ROHIT SAINI Vs. STATE
|
July 28, 2016 |
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ROHIT SEHRAWAT AND ORS. Vs. STATE
|
March 15, 2016 |
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ROHIT SINGH AND ANR. Vs. UNION OF INDIA AND ORS.
|
August 12, 2016 |
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ROHIT TIWARI Vs. STATE
|
May 24, 2016 |
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ROHIT TYAGI Vs. UMAWATI SOOD AND ORS.
|
April 22, 2016 |
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ROHTASH SINGH & ORS Vs. UNION OF INDIA & ORS
|
August 24, 2016 |
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ROHTASH YADAV Vs. PUNJAB AND SIND BANK & ORS.
|
March 18, 2016 |
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ROOP CHAND VASHISHT & ORS Vs. UNION OF INDIA & ANR
|
August 2, 2016 |
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ROSA POWER SUPPLY CO. LTD. Vs. UNION OF INDIA & ORS.
|
September 16, 2016 |
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ROSHAN LAL VOHRA & SONS AND ORS. Vs. EAST MUNICIPAL CORPORATION OF DELHI
|
March 29, 2016 |
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ROTHENBERGER INDIA PVT. LTD. Vs. RAMSAGAR CONSTRUCTIONS AND ORS.
|
March 18, 2016 |
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ROTOMAC ELECTRICALS LTD. Vs. UNION OF INDIA & ANR.
|
November 8, 2016 |
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ROTOMAC ELECTRICALS LTD. Vs. UNION OF INDIA
|
May 18, 2016 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. RAJIV JAIN & ORS
|
May 30, 2016 |
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RSPL LTD. Vs. MUKESH SHARMA AND ORS.
|
April 5, 2016 |
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RUBINA RATNAKAR Vs. STATE AND ORS.
|
March 14, 2016 |
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RUCHIKA ARORA Vs. VINOD KUMAR
|
May 18, 2016 |
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RUDRAVARAM JHANSI RANI & ORS Vs. RELIGARE FINVEST LIMITED
|
June 10, 2016 |
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RUKSAR Vs. GOVT. OF NCT OF DELHI
|
October 19, 2016 |
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RUPALI GUPTA Vs. RAJAT GUPTA
|
September 5, 2016 |
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RUPESH HARI Vs. UNION OF INDIA & ORS
|
July 29, 2016 |
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RUPINDER KAUR Vs. STATE & ORS.
|
January 13, 2016 |
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RUPINDER SINGH KOCHAR Vs. STATE
|
September 26, 2016 |
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RUSAN PHARMA LTD. Vs. UNION OF INDIA
|
June 20, 2016 |
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RUSTAGI ENGINEERING UDYOG PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
February 24, 2016 |
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RUSTAM & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
|
August 26, 2016 |
|
S . C . AGGARWAL Vs. B.K. GOEL
|
July 19, 2016 |
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S A INFRASTRUCTURE CONSULTANTS PVT LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
August 30, 2016 |
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S C JAIN Vs. UNIT TRUST OF INDIA & ANR
|
September 19, 2016 |
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S C RAY Vs. UOI & ORS
|
September 19, 2016 |
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S E INVESTMENTS LTD Vs. PARAMOUNT PRINTPACKAGING LTD & ORS
|
September 6, 2016 |
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S K MISHRA & ORS Vs. UNION OF INDIA & ORS
|
March 8, 2016 |
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S K MUKHERJEE & ANR Vs. HARVINDER PAL SINGH & ANR.
|
August 22, 2016 |
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S K SHARMA Vs. GAON SABHA, MUNDKA & ANR
|
October 3, 2016 |
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S N SINGH Vs. UNIVERSITY OF DELHI
|
September 9, 2016 |
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S P ASHTA Vs. DELHI AGRICULTURAL MARKETING BOARD
|
August 19, 2016 |
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S P GARG Vs. STATE
|
July 19, 2016 |
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S R S PRIVATE INVESTMENT POWAI LTD Vs. SUPREME HOUSING AND HOSPITALITY PVT LTD & ORS
|
October 3, 2016 |
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S S SRIVASTAVA Vs. SATYA PAL NANDA & ORS
|
September 2, 2016 |
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S. K. TANEJA Vs. AMARJEET SINGH
|
March 29, 2016 |
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S.D. WADHWA Vs. CPIO
|
March 4, 2016 |
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S.K. GIRI Vs. UNION OF INDIA AND ORS.
|
February 2, 2016 |
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S.K. KHANDELWAL AND ORS. Vs. THE SPECIAL DIRECTOR OF ENFORCEMENT AND ORS.
|
February 17, 2016 |
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S.K. METAL & CO. AND ORS. Vs. COMMISSIONER OF CUSTOMS AND ORS.
|
May 6, 2016 |
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S.K. SACHDEVA AND ORS. Vs. SHRI EDUCARE LIMITED AND ORS.
|
January 25, 2016 |
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S.K. SEHGAL AND ORS. Vs. DELHI ADMINISTRATION AND ORS.
|
March 8, 2016 |
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S.N. SINGH RATHORE Vs. DIRECTOR OF EDUCATION AND ANR.
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November 17, 2016 |
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S.P. SHARMA Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
|
January 25, 2016 |
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SA Vs. AA
|
March 22, 2016 |
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SABHARWAL PROPERTIES INDUSTRIES PVT. LTD. AND ORS. Vs. INCOME TAX OFFICER
|
February 18, 2016 |
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SABIHA BEGUM & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 16, 2016 |
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SACHDEVA & COMPANY Vs. DELHI-GURGAON SUPER CONNECTIVITY LTD
|
August 22, 2016 |
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SACHIN & ANR Vs. JHABBU LAL & ANR
|
November 24, 2016 |
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SACHIN & ORS Vs. STATE & ANR
|
September 30, 2016 |
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SACHIN BASOYA & ORS. Vs. STATE AND ORS.
|
July 25, 2016 |
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SACHIN GOYAL AND ORS Vs. STATE AND ANR
|
November 10, 2016 |
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SACHIN TANEJA & ORS Vs. YATINDERJIT SINGH
|
September 1, 2016 |
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SADHNA GUPTA & ORS Vs. SHISH PAL & ANR
|
July 12, 2016 |
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SADHU RAM Vs. MCD AND ORS.
|
January 5, 2016 |
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SAEED AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
January 8, 2016 |
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SAGAR GAMBHIR Vs. SHRI SUKHDEV SINGH GAMBHIR AND ANR.
|
May 6, 2016 |
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SAGAR SANJEEV DUA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS
|
September 23, 2016 |
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SAGARIKA DAS Vs. UNION OF INDIA & ORS
|
July 25, 2016 |
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SAGE PUBLICATIONS LTD. Vs. DEPUTY COMMISSIONER OF INCOME
|
August 29, 2016 |
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SAHEB LAL Vs. STATE & ANR
|
August 19, 2016 |
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SAI NATH ENTERPRISES AND ORS. Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
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February 9, 2016 |
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SAISUDHIR ENERGY LIMITED Vs. NTPC VIDYUT VYAPAR NIGAM LIMITED
|
September 8, 2016 |
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SAJIVAN RAO Vs. STATE OF NCT OF DELHI
|
November 3, 2016 |
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SAJJAD HAIDER Vs. THE STATE (GOVT. OF NCT, DELHI)
|
May 12, 2016 |
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SAJJAN SINGH Vs. STATE
|
May 16, 2016 |
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SALAUDDIN @ RAJA Vs. THE STATE (NCT OF DELHI)
|
August 29, 2016 |
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SALEK CHAND JAIN Vs. UNION OF INDIA AND ANR
|
August 19, 2016 |
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SALIM KHAN Vs. STATE OF NCT OF DELHI & ORS.
|
July 8, 2016 |
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SAMACHAR DHARA Vs. UNION OF INDIA AND ORS.
|
January 8, 2016 |
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SAMAR GUPTA Vs. GYAN BHARATI SCHOOL & ANR.
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July 14, 2016 |
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SAMARTH SHIKSHA SAMITI AND ORS. Vs. SHAKUNTALA MAGGO AND ORS.
|
February 15, 2016 |
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SAMAY SINGH Vs. STATE
|
October 19, 2016 |
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SAMAY SINGH Vs. UOI AND ORS.
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April 4, 2016 |
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SAMBHAV KAPUR Vs. BRITISH INDO GERMAN INDUSTRIAL ORGANICS PRIVATE LTD
|
November 24, 2016 |
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SAMIUDDIN Vs. STATE OF DELHI
|
February 12, 2016 |
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SAMRAT ASHOK PRIVATE ITI Vs. DIRECTORATE GENERAL OF TRAINING (DGT)
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December 6, 2016 |
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SAMSUNG ELECTRONICS COMPANY LTD AND ANR Vs. GYANJI CHOUDHARY AND ANR
|
September 7, 2016 |
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SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
April 7, 2016 |
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SANADHAN SWIMMING CLUB AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 4, 2016 |
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SANCHAR VIHAR COOPERATIVE GROUP HOUSING SOCIETY Vs. M C D
|
September 22, 2016 |
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SANDEEP Vs. STATE & ANR.
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July 25, 2016 |
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SANDEEP Vs. STATE (NCT OF DELHI)
|
January 7, 2016 |
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SANDEEP & ANR Vs. GOVT NCT OF DELHI & ANR
|
May 2, 2016 |
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SANDEEP & ORS Vs. STATE OF NCT OF DELHI & ANR
|
August 22, 2016 |
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SANDEEP BHARGAVA & OTHERS Vs. YADAV N. BHARGAVA & OTHERS
|
February 16, 2016 |
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SANDEEP CHAUHAN Vs. STATE
|
October 24, 2016 |
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SANDEEP GARG Vs. CBI
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June 2, 2016 |
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SANDEEP GUPTA Vs. PUNJAB NATIONAL BANK & ORS.
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January 20, 2016 |
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SANDEEP KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 15, 2016 |
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SANDEEP KUMAR AND ORS. Vs. GOVT. OF NCT DELHI AND ORS.
|
April 28, 2016 |
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SANDEEP NEHRA Vs. STATE
|
May 16, 2016 |
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SANDHYA KUMARI Vs. MANISH KUMAR
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October 21, 2016 |
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SANDPLAST (INDIA) LTD Vs. UNION OF INDIA & ANR
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August 22, 2016 |
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SANDPLAST (INDIA) LTD. Vs. UNION OF INDIA
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January 8, 2016 |
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SANGEETA Vs. ANITA ARORA
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October 4, 2016 |
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SANGEETA Vs. RAMPHOOL @ BOBBY
|
October 27, 2016 |
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SANGEETA CHATURVEDI Vs. MANOJ CHATURVEDI
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May 31, 2016 |
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SANGEETA CHAUHAN Vs. RUMALI DEVI
|
May 31, 2016 |
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SANGEETA GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES
|
July 22, 2016 |
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SANJANA GAHLOT & ANR. Vs. THE STATE ELECTION COMMISSION & ORS
|
January 29, 2016 |
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SANJANA SINHA Vs. UNIVERSITY OF DELHI
|
May 31, 2016 |
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SANJAY Vs. STATE
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July 28, 2016 |
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SANJAY AGGARWAL AND ORS. Vs. PARKASH AND ORS.
|
May 20, 2016 |
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SANJAY BAJAJ AND ORS. Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
March 28, 2016 |
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SANJAY BHARDWAJ Vs. STATE & ORS.
|
April 1, 2016 |
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SANJAY CHANDELIYA Vs. STATE (GOVT OF NCT OF DELHI) AND ANOTHER
|
April 22, 2016 |
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SANJAY DIESELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 2016 |
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SANJAY GAMBHIR Vs. BDR BUILDERS AND DEVELOPERS PVT. LTD.
|
September 27, 2016 |
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SANJAY GANDHI ANIMAL CARE CENTRE Vs. SADDAN AND ORS.
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March 1, 2016 |
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SANJAY KAUSHISH AND ORS. Vs. STATE AND ORS.
|
March 10, 2016 |
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SANJAY KRIPLANI Vs. FOUNTAINHEAD MOTELS PRIVATE LTD. AND ORS.
|
January 27, 2016 |
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SANJAY KUMAR & ORS Vs. RITES LTD. & ANR
|
July 25, 2016 |
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SANJAY KUMAR & ORS. Vs. STATE OF NCT OF DELHI & ANR.
|
November 10, 2016 |
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SANJAY KUMAR AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
January 18, 2016 |
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SANJAY KUMAR BHARTIYA Vs. DIRECTORATE OF REVENUE
|
February 18, 2016 |
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SANJAY KUMAR DUBEY AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 18, 2016 |
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SANJAY KUMAR THAKUR AND ORS. Vs. NORTH DELHI MUNICIPAL CORPORATION OF DELHI AND ORS.
|
December 1, 2016 |
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SANJAY MAHAJAN Vs. SUNIL SHARMA & ANR
|
September 28, 2016 |
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SANJAY MISHRA & ANR. Vs. STATE OF NCT DELHI & ANR.
|
November 17, 2016 |
|
SANJAY RAWAT & ORS Vs. REGISTRAR GENERAL, DELHI HIGH COURT
|
September 21, 2016 |
|
SANJAY SHARMA & ORS Vs. THE STATE AND ANR
|
April 5, 2016 |
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SANJAY SINGH AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
February 26, 2016 |
|
SANJAY SWAROOP Vs. DIRECTOR GENERAL OF CENTRAL EXCISE
|
March 3, 2016 |
|
SANJEET TANEJA Vs. RAVINDER KUMAR TANEJA & ANR
|
January 18, 2016 |
|
SANJEEV @ SANJEEVA Vs. STATE (GOVT OF NCT OF DELHI)
|
April 8, 2016 |
|
SANJEEV BHASKAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 16, 2016 |
|
SANJEEV DESAI Vs. STATE NCT OF DELHI & ORS.
|
September 7, 2016 |
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SANJEEV DESAI Vs. STATE NCT OF DELHI & ORS
|
September 8, 2016 |
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SANJEEV GUPTA Vs. KUL BHUSHAN MALIK
|
September 19, 2016 |
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SANJEEV ITTAN AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 5, 2016 |
|
SANJEEV K. GULATI Vs. UNION OF INDIA
|
May 17, 2016 |
|
SANJEEV KAPOOR & ORS Vs. STATE & ORS
|
August 23, 2016 |
|
SANJEEV KUMAR & ORS Vs. LT GOVERNOR OF DELHI & ORS
|
August 9, 2016 |
|
SANJEEV KUMAR JUNEJA & ORS. Vs. STATE
|
October 6, 2016 |
|
SANJEEV MAHESHWARI Vs. CBI
|
February 19, 2016 |
|
SANJEEV MALHOTRA Vs. LAND ACQUISITION COLLECTOR AND ORS
|
September 6, 2016 |
|
SANJIT PAUL, PRADEEP KUMAR, ABHISHEK KUMAR AND KSHATRIYA HARIM SINGH Vs. UNION OF INDIA AND ANR.
|
February 10, 2016 |
|
SANJIV CHATURVEDI Vs. M C MISRA
|
September 14, 2016 |
|
SANJIV KUMAR JINDAL Vs. ANIL KUMARI @ NEELAM
|
November 21, 2016 |
|
SANJU DEVI AND ORS. Vs. RAM DHAN SINGH AND ORS.
|
January 18, 2016 |
|
SANOFI AVENTIS Vs. INTAS PHARMACEUTICALS LTD. AND ORS.
|
January 5, 2016 |
|
SANRAJ ENGINEERING PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, DELHI-III
|
February 17, 2016 |
|
SANT KUMAR BHARDWAJ & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
May 6, 2016 |
|
SANT LAL Vs. STATE
|
May 9, 2016 |
|
SANT RAM Vs. STATE (NCT OF DELHI)
|
September 14, 2016 |
|
SANT RAM Vs. STATE
|
February 22, 2016 |
|
SANTOSH Vs. STATE & ANR
|
September 19, 2016 |
|
SANTOSH KUMAR MANDAL Vs. STATE
|
September 28, 2016 |
|
SANTOSH MALIK & ANR. Vs. DELHI DEVELOPMENT AUTHORITY
|
May 16, 2016 |
|
SANTOSH SAHAY Vs. HANUMAN SAHAY
|
October 7, 2016 |
|
SANTOSH VISHWESHWARNATH WADHWA Vs. GULSHAN CHHABRA AND ORS.
|
April 29, 2016 |
|
SAPNA Vs. DELHI PUBLIC SCHOOL & ORS
|
August 24, 2016 |
|
SARABJEET KAUR Vs. STATE AND ORS.
|
January 15, 2016 |
|
SARABJEET SINGH Vs. ANUP SHARMA & ORS.
|
May 17, 2016 |
|
SARANPAL KAUR ANAND Vs. PRADUMAN SINGH CHANDHOK & ORS
|
April 25, 2016 |
|
SARANSH MACHAN Vs. STATE & ORS.
|
July 11, 2016 |
|
SARASWATI Vs. PRESS TRUST OF INDIA AND ANR.
|
February 17, 2016 |
|
SARDAR JARNAIL SINGH & ANR. Vs. SARDAR AMARJIT SINGH & ORS.
|
July 20, 2016 |
|
SARFARAZ AHMAD Vs. STATE ( GOVT OF NCT OF DELHI ) & ANR
|
May 10, 2016 |
|
SARITA Vs. STATE NCT OF DELHI & ORS
|
February 9, 2016 |
|
SARITA & ORS. Vs. NEERAJ & ORS. (THE NEW INDIA ASSURANCE CO. LTD.)
|
September 20, 2016 |
|
SARITA AND ORS. Vs. STATE (NCT) OF DELHI AND ORS.
|
January 11, 2016 |
|
SARITA JAIN Vs. MASTER RISHABH JAIN AND ORS.
|
February 24, 2016 |
|
SARITA VERMA Vs. NEW DELHI MUNICIPAL CORPORATION AND ORS.
|
April 22, 2016 |
|
SARLA Vs. UNION OF INDIA
|
October 6, 2016 |
|
SAROJ & ORS Vs. BALBIR SINGH
|
September 26, 2016 |
|
SAROJ AGGARWAL Vs. NIMISH SINGHANIA HUF
|
December 1, 2016 |
|
SAROJ KUMAR YADAV & ORS Vs. STATE OF NCT OF DELHI & ANR
|
August 31, 2016 |
|
SAROJ MITTAL Vs. THE STATE
|
May 26, 2016 |
|
SAROJ NAKARA AND ORS. Vs. SURINDER SINGH AND ORS.
|
January 25, 2016 |
|
SAROJ SALKAN Vs. HUMA SINGH AND ORS.
|
May 5, 2016 |
|
SARTHAK AERON Vs. UNION OF INDIA AND ANR
|
August 26, 2016 |
|
SARVAR JAHANGIR @ RAJA Vs. STATE (NCT OF DELHI)
|
February 1, 2016 |
|
SARVESH KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
March 31, 2016 |
|
SARVESH KUMAR Vs. SH. DALEL SINGH
|
October 25, 2016 |
|
SARVESH KUMAR BHATIA Vs. NARCOTICS CONTROL BUREAU & ANR
|
September 16, 2016 |
|
SARVINDER SINGH AND ORS. Vs. VIPUL TANDON
|
May 3, 2016 |
|
SATBIR RANA Vs. STATE (GOVT. OF NCT DELHI)
|
March 11, 2016 |
|
SATBIR SINGH MALIK & ORS. Vs. UNION OF INDIA AND ORS.
|
September 14, 2016 |
|
SATENDER SHARMA Vs. STATE AND ORS.
|
March 2, 2016 |
|
SATHIK TANNING COMPANY Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
|
February 3, 2016 |
|
SATINDER PAL AHUJA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
February 4, 2016 |
|
SATISH Vs. OM BATI
|
September 26, 2016 |
|
SATISH AND ORS. Vs. THE STATE
|
April 6, 2016 |
|
SATISH KHURANA AND ANR Vs. MCD AND ORS
|
August 22, 2016 |
|
SATISH KUMAR Vs. THE STATE (N.C.T. OF DELHI) & ANR.
|
November 30, 2016 |
|
SATISH KUMAR Vs. STATE
|
May 13, 2016 |
|
SATISH KUMAR AGGARWAL Vs. STATE OF NCT OF DELHI
|
June 13, 2016 |
|
SATISH KUMAR KHURANA Vs. H.S. BAJAJ
|
September 1, 2016 |
|
SATISH MOUR Vs. STATE AND ANR
|
January 4, 2016 |
|
SATISH SHARMA Vs. DINESH DHIMAN
|
July 19, 2016 |
|
SATISH VERMA Vs. STATE (NCT OF DELHI)
|
March 17, 2016 |
|
SATISH VERMA & ORS Vs. SHARBATI DEVI
|
December 5, 2016 |
|
SATPAL SINGH Vs. STATE OF DELHI
|
February 9, 2016 |
|
SATURN VENTURES AND ADVISORS PVT LTD Vs. RAKESH BEHL AND OTHERS
|
September 1, 2016 |
|
SATYA NARAYAN YADAV Vs. DELHI METRO RAIL CORPORATION LTD & ORS
|
September 20, 2016 |
|
SATYA PAL GUPTA Vs. SUDHIR KUMAR GUPTA
|
April 29, 2016 |
|
SATYA PAL SINGH Vs. STATE
|
May 3, 2016 |
|
SATYA PRAKASH GUPTA AND ORS Vs. NEW DELHI MUNICIPAL CORPORATION
|
December 7, 2016 |
|
SATYAM CINEPLEXES LIMITED Vs. INOX LEISURE LIMITED
|
February 10, 2016 |
|
SATYAVIR SINGH AND ORS. Vs. OM PRAKASH SINGH AND ORS.
|
February 24, 2016 |
|
SAURABH MADAN AND ORS. Vs. STATE GOVT. OF NCT OF DELHI
|
March 21, 2016 |
|
SAURABH SHARMA Vs. STATE
|
September 16, 2016 |
|
SAURAV KUMAR AND ORS. Vs. COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH
|
March 3, 2016 |
|
SAV INFRASTRUCTURE LTD. Vs. UNION OF INDIA & ORS
|
April 27, 2016 |
|
SAVITA DASS Vs. SAMSON DASS
|
February 19, 2016 |
|
SAVITA JAIN Vs. STATE OF N.C.T.
|
February 10, 2016 |
|
SAVITRI DEVI Vs. GOPAL
|
April 1, 2016 |
|
SAVITRI DHIR AND ORS Vs. NEELAM CHOPRA AND ORS
|
August 23, 2016 |
|
SCHEME OF AMALGAMATION OF : SPICE INNOVATIVE TECHNOLOGIES PRIVATE LIMITED Vs. STATE
|
September 2, 2016 |
|
SCORPIOS APPARELS PVT LTD Vs. BANK OF INDIA & ORS
|
September 16, 2016 |
|
SDB INTRASTRUCTURE PVT LTD Vs. DDA & ANR
|
September 29, 2016 |
|
SECURITIES & EXCHANGE BOARD OF INDIA Vs. STATE (NCT OF DELHI)
|
March 9, 2016 |
|
SECURITRANS INDIA PVT. LTD Vs. UNION OF INDIA
|
May 17, 2016 |
|
SEEMA SINGH AND ORS Vs. UNION OF INDIA AND ANR
|
July 26, 2016 |
|
SEEMA THAKUR AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 29, 2016 |
|
SEIKH ISARAT Vs. STATE
|
June 2, 2016 |
|
SENTINEL CONSULTANTS PVT LTD Vs. SUDHIR MALHOTRA & ORS
|
September 27, 2016 |
|
SERAZ ALI AND ORS. Vs. DIRECTOR OF EDUCATION AND ORS.
|
January 8, 2016 |
|
SERVICE AND JUSTICE FOR SIKH SOCIETY (REGD.) Vs. LT. GOVERNOR OF DELHI & ORS.
|
December 7, 2016 |
|
SEVEN TOWNS LTD & ANR Vs. KIDDILAND & ANR
|
September 6, 2016 |
|
SGR TECHNICAL & EDUCATIONAL SOCIETY Vs. THE PRESS COUNCIL OF INDIA AND ORS.
|
April 25, 2016 |
|
SH BAIJ NATH Vs. MURTI BHAGWAN JAGANNATHJI MAHARAJ & ANR
|
August 22, 2016 |
|
SH BHIM SINGH Vs. SOUTH HARYANA GOODS CARRIERS PVT LTD
|
August 9, 2016 |
|
SH GULSHAN LAL NARANG Vs. SHASHI DINGRA & ORS
|
September 14, 2016 |
|
SH. BALRAJ & ANR. Vs. SH. RAJBIR & ANR.
|
July 12, 2016 |
|
SH. BASU DEV PRASAD Vs. SH. NAND GOPAL BACHHAS
|
July 21, 2016 |
|
SH. C.S. AGARWAL & ANR. Vs. SMT. NIRMAL JAIN & ORS.
|
March 15, 2016 |
|
SH. CHATTARPAL (SINCE DECEASED) THR. L.RS Vs. D.D.A & ANR.
|
July 27, 2016 |
|
SH. DALIP KUMAR & ANR. Vs. M/S SHREE GOPAL JEWELERS & ORS.
|
August 1, 2016 |
|
SH. DEEPAK RATHAUR & ANR Vs. SH. SHASHI BHUSHAN LAL DASS
|
September 23, 2016 |
|
SH. HITESH PANCHORI Vs. M/S HEAVEN PLAST INDIA PVT. LTD.
|
October 17, 2016 |
|
SH. JITESH KUMAR YADAV Vs. SH. SATPAL YADAV AND ORS.
|
May 9, 2016 |
|
SH. KARAMBIR SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
November 7, 2016 |
|
SH. LAKHMI CHAND AND OTHERS Vs. SH. KARAN SINGH AND ANOTHER
|
October 5, 2016 |
|
SH. LT. SADHU RAM THROUGH HIS WIFE Vs. DELHI DEVELOPMENT AUTHORITY
|
October 21, 2016 |
|
SH. MADANJIT KUMAR Vs. UNION OF INDIA AND ANOTHER
|
November 22, 2016 |
|
SH. MUKESH KUMAR AND ANR. Vs. SMT. PAVITRA AND ANR.
|
August 30, 2016 |
|
SH. SANDEEP KUMAR & ORS Vs. SH. SRI PAL & ORS
|
August 9, 2016 |
|
SH. SUBHASH CHANDER Vs. SH. FATHAY SINGH
|
July 25, 2016 |
|
SH. SURENDER SINGH @ SUNDER & ORS. Vs. UNION OF INDIA & ANR.
|
September 27, 2016 |
|
SH.SUKHDIN VERMA & ORS. Vs. UNION OF INDIA & ORS
|
April 29, 2016 |
|
SH.VED PRAKASH Vs. GOVT. OF NCT OF DELHI & ORS.
|
November 28, 2016 |
|
SHABANA ALI & ANR Vs. FARMAN ALI @ SHAHIL
|
April 29, 2016 |
|
SHABANA BEGUM Vs. STATE (NCT OF DELHI) & ANR
|
August 16, 2016 |
|
SHABRIN & ORS. Vs. LEKHA PARSAD
|
February 1, 2016 |
|
SHABUDDIN ALI AND ORS. Vs. STATE (G.N.C.T. OF DELHI) AND ORS.
|
February 5, 2016 |
|
SHAFI MALLAM Vs. SH. RAJ PAL KHARI
|
January 19, 2016 |
|
SHAHEED Vs. STATE
|
May 20, 2016 |
|
SHAHID ALI Vs. STATE
|
June 1, 2016 |
|
SHAHNAZ ALI AND ORS. Vs. SURESH KUMAR GERA AND ORS.
|
February 23, 2016 |
|
SHAHRUKH @ SALMAN @ MOTA Vs. THE STATE (GOVT. OF NCT) DELHI
|
December 9, 2016 |
|
SHAIL SAHNI Vs. VALSA SARA MATHEW AND ORS.
|
January 19, 2016 |
|
SHAILA ENTERPRISES Vs. COMMISSIONER OF VALUE ADDED TAX
|
August 5, 2016 |
|
SHAILENDRA GARG Vs. K-7 IMPEX PVT LTD
|
November 16, 2016 |
|
SHAILLEY JAIN AND ORS. Vs. GOVT. OF NCT DELHI AND ORS.
|
January 25, 2016 |
|
SHAIYARA Vs. THE STATE
|
April 18, 2016 |
|
SHAKIL AHMED & ORS Vs. THE STATE (GOVT OF NCT, DELHI) & ANR
|
May 10, 2016 |
|
SHAKTI BHOG FOODS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX & ANR
|
September 21, 2016 |
|
SHAKTI PAL Vs. STATE (NCT OF DELHI)
|
August 4, 2016 |
|
SHAKUN JAISWAL Vs. ANAND PERSHAD JAISWAL & ORS.
|
February 3, 2016 |
|
SHALAINDER UPADHYAY Vs. GOVT OF NCT DELHI
|
June 13, 2016 |
|
SHALU Vs. SANDEEP SONI
|
February 3, 2016 |
|
SHALU NIGAM Vs. THE REGIONAL PASSPORT OFFICER
|
May 17, 2016 |
|
SHAM BHATIA Vs. RAJU ALIAS RAJU MASIH
|
August 26, 2016 |
|
SHAMBHU NATH DAS & ORS. Vs. DIRECTOR OF EDUCATION & ORS.
|
May 26, 2016 |
|
SHAMSHER SINGH Vs. STATE
|
September 19, 2016 |
|
SHAMSHER SINGH AND ORS. Vs. STATE (GOVT. OF NCT DELHI)
|
January 8, 2016 |
|
SHAN MOHD. Vs. STATE
|
January 28, 2016 |
|
SHANTI DEVI AND ORS. Vs. RAJ KUMAR
|
January 7, 2016 |
|
SHANTI PRAKASH GOENKA Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
September 20, 2016 |
|
SHARAD KUMAR Vs. CONFEDERATION OF INDIAN INDUSTRY & ANR
|
February 8, 2016 |
|
SHARADA NAYAK Vs. V.K. SHUNGLU AND ORS.
|
April 28, 2016 |
|
SHARDA DEVI SANSKRIT VIDYAPEETH Vs. DIRECTOR OF EDUCATION & ANR
|
July 8, 2016 |
|
SHARDA RANI CHAWLA & ORS Vs. DR P K CHAWLA & ORS
|
October 3, 2016 |
|
SHARMA KALYPSO PVT LTD Vs. ENGINEERS INDIA LIMITED AND ANR
|
September 19, 2016 |
|
SHASHANK SHEKHAR Vs. SURINDER KUMAR JAIN & ANR.
|
July 11, 2016 |
|
SHASHI BALA Vs. STATE GOVT OF NCT OF DELHI & ORS.
|
July 8, 2016 |
|
SHASHI BALA PATHAK Vs. DELHI DEVELOPMENT AUTHORITY
|
December 8, 2016 |
|
SHASHI GOIL AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
February 9, 2016 |
|
SHASHI KIRAN AND ORS Vs. UNION OF INDIA AND ORS
|
August 24, 2016 |
|
SHASHI SHARMA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
April 19, 2016 |
|
SHASHI SHEKHAR @ NEERAJ Vs. STATE OF THE NCT OF DELHI AND ORS.
|
November 9, 2016 |
|
SHASHI SHEKHAR THAKUR Vs. STATE
|
March 11, 2016 |
|
SHASHIKANT BAHL AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 8, 2016 |
|
SHAZI JAH Vs. MANAGING COMMITTEE HAMDARD PUBLIC SCHOOL AND ORS.
|
October 24, 2016 |
|
SHEELA RANI AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
March 1, 2016 |
|
SHEELA SHARMA Vs. MAHENDRA PAL
|
August 2, 2016 |
|
SHEELU RAM Vs. PRADEEP JOHN & ORS
|
September 22, 2016 |
|
SHEESHPAL @ PALE AND ANR. Vs. STATE
|
October 19, 2016 |
|
SHEETAL PRASAD SINGH Vs. STATE AND ORS.
|
January 13, 2016 |
|
SHEKHAR SHAH Vs. GOVERNMENT OF MAHARASHTRA
|
April 19, 2016 |
|
SHEKHAR SRIVASTAVA Vs. UNION OF INDIA AND ANR
|
September 9, 2016 |
|
SHIJAUDDIN & ORS Vs. STATE & ANR
|
August 22, 2016 |
|
SHIKHA MISRA AND ORS. Vs. S. KRISHNAMURTHY
|
January 7, 2016 |
|
SHIKHER JAIN Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 22, 2016 |
|
SHILPA TANDON Vs. HARISH CHAND TANDON & ANR
|
November 15, 2016 |
|
SHILPI GUPTA Vs. UNION OF INDIA AND ORS.
|
April 29, 2016 |
|
SHINE TRAVELS & CARGO PVT. LTD Vs. MITISUI PRIME ADVANCED COMPOSITE INDIA LTD
|
July 27, 2016 |
|
SHIV CHAND RAO Vs. UNION OF INDIA AND ORS
|
July 8, 2016 |
|
SHIV CHARAN & ANR Vs. STATE
|
August 17, 2016 |
|
SHIV KARAN SINGH Vs. GOVT. OF NCT OF DELHI & ORS.
|
July 20, 2016 |
|
SHIV KUMAR @ SHIVA Vs. STATE NCT OF DELHI
|
September 16, 2016 |
|
SHIV PAL JINDAL AND ORS. Vs. FRIEDRICH EBERT STIFTUNG
|
March 31, 2016 |
|
SHIV RAJ Vs. UNION OF INDIA AND ORS
|
September 20, 2016 |
|
SHIV SHAKTI CYLINDERS THR. ITS PROPRIETOR Vs. INDIAN OIL CORPORATION LTD. AND ANR.
|
December 22, 2016 |
|
SHIV SHAKTI TRADING COMPANY Vs. THE COMMISSIONER OF CUSTOMS (PREVENTIVE) AND ORS.
|
April 6, 2016 |
|
SHIVALI CONSTRUCTIONS PVT.LTD. Vs. JOINT DIRECTOR, ENFORCEMENT DIRECTORATE,LUCKNOW
|
May 18, 2016 |
|
SHIVAN AUTO CENTER Vs. INDIA OIL CORPORATION LTD. AND ORS.
|
April 25, 2016 |
|
SHIVANSH AUTO ZONE PVT. LTD. Vs. HONDA CARS INDIA LTD.
|
April 7, 2016 |
|
SHOBHA DHAWAN Vs. RAMESH CHANDRA KAPOOR AND ORS.
|
February 23, 2016 |
|
SHOBHANA SRIVASTAVA Vs. MANOJ MENON
|
August 30, 2016 |
|
SHRADHA RAM TRUST COMMITTEE AND ORS. Vs. DIRECTORATE OF EDUCATION AND ORS.
|
January 7, 2016 |
|
SHREE AADHIYA BUILD WELL PVT. LTD. Vs. KARTAR SINGH AND ORS.
|
February 9, 2016 |
|
SHREE ASHTVINAYAK GEMS & STONE PVT. LTD. Vs. COMMISSIONER, TRADE & TAXES, DELHI AND ORS.
|
January 27, 2016 |
|
SHREE CEMENT LIMITED Vs. TREHAN FARMS PVT. LTD.
|
May 25, 2016 |
|
SHREE CHAND Vs. PARADISE CONSTRUCTION
|
May 4, 2016 |
|
SHREE SAINATH WIRES (I) PVT. LTD. AND ORS. Vs. PEC LIMITED AND ORS.
|
March 17, 2016 |
|
SHREEYANS EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHROITY & ORS
|
August 24, 2016 |
|
SHRI AMAR SINGH Vs. THE TRAFFIC MANAGER & ORS.
|
May 2, 2016 |
|
SHRI ANIL KAPOOR Vs. SHRI VED PRAKASH SEHGAL AND OTHERS
|
July 8, 2016 |
|
SHRI ANKUR VERMA Vs. LIC NOMURA MUTUAL FUND ASSET MANAGEMENT CO. LIMITED & ANR.
|
November 16, 2016 |
|
SHRI B M SHARMA Vs. SHRI BRIJ BHUSHAN SHARAN & ORS.
|
May 30, 2016 |
|
SHRI BALENDU LOHIYA AND ORS Vs. UNION OF INDIA & ORS
|
May 10, 2016 |
|
SHRI BALRAM Vs. STATE
|
October 18, 2016 |
|
SHRI BHAGWAN DECD THR LRS Vs. UNION OF INDIA & ANR
|
May 18, 2016 |
|
SHRI CHAND Vs. DELHI DEVELOPMENT AUTHORITY
|
October 21, 2016 |
|
SHRI CHAND YADAV Vs. MANOJ KUMAR & ANR
|
September 15, 2016 |
|
SHRI CHANDEEP SINGH BHATIA Vs. SHRI DINESH SEHGAL AND ORS
|
October 7, 2016 |
|
SHRI DAN SINGH BAWA & ORS Vs. N.D.M.C.
|
May 27, 2016 |
|
SHRI DINESH KALRA AND ANR. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
September 15, 2016 |
|
SHRI ISHWAR SINGH DECD. THROUGH LRS. & ORS. Vs. SHRI SURAJ BHAN & ANR.
|
September 28, 2016 |
|
SHRI JASMOHAN SINGH & ORS. Vs. FREEZE KING INDUSTRIES PVT. LTD. & ORS.
|
March 11, 2016 |
|
SHRI K.C. BHARGAVA Vs. SANATAN DHARAM SABHA LAKSHMI NARAIN TEMPLE TRUST
|
August 3, 2016 |
|
SHRI K.M.TOMAR Vs. STATE BANK OF INDIA & ORS.
|
December 8, 2016 |
|
SHRI KANT AND ORS. Vs. THE REGISTRAR, CO
|
September 14, 2016 |
|
SHRI KANWAL KANT CHAGTI Vs. HOTEL QUEEN ROAD PRIVATE LIMITED
|
June 2, 2016 |
|
SHRI KAPIL SACHDEV Vs. SMT. SHIBANI DAS GUPTA & ORS
|
August 9, 2016 |
|
SHRI KISHAN CHAND DASS & ORS. Vs. KUONI TRAVEL (INDIA) PRIVATE LTD.
|
September 2, 2016 |
|
SHRI MEGH SHYAM SHARMA & ORS. Vs. VINOD KUMAR SHARMA
|
October 25, 2016 |
|
SHRI MUKESH KAPIL Vs. SHRI PARAG P TRIPATHI & ORS
|
September 1, 2016 |
|
SHRI NEELPADMAYA CONSUMER PRODUCTS PVT. LTD. Vs. SATYABIR AND ORS.
|
February 3, 2016 |
|
SHRI PEAREY LAL (DECEASED) NOW REPRESENTED BY HIS L.RS (M/S.) Vs. MAHANT RAM NATH (SINCE DECEASED NOW REPRESENTED BY LRS) AND ORS.
|
August 4, 2016 |
|
SHRI PHOOL SINGH Vs. NORTH DELHI MUNICIPAL CORPORATION
|
July 26, 2016 |
|
SHRI RAJINDER KUMAR SETHI Vs. SHRI SUSHIL KUMAR SETHI
|
November 28, 2016 |
|
SHRI RAM EDUCATION TRUST Vs. SRF FOUNDATION AND ORS.
|
January 25, 2016 |
|
SHRI RAM PHOOL Vs. THE MUNICIPAL CORPORATION OF DELHI & ANR.
|
July 21, 2016 |
|
SHRI SHYAM AGGARWAL Vs. SHEIKH MOHAMMAD YAHYA CHHABRA & ORS.
|
July 26, 2016 |
|
SHRI SONU Vs. PREMLATA
|
September 14, 2016 |
|
SHRI SUDHIR KUMAR (CONDUCTOR) Vs. DELHI TRANSPORT CORPORATION AND ANOTHER
|
August 1, 2016 |
|
SHRI SUDHIR VIJH Vs. THE STATE & ANR.
|
May 2, 2016 |
|
SHRI VIJAY KUMAR JAIN Vs. INDIAN OIL CORPORATION LTD. & ANR.
|
March 9, 2016 |
|
SHRINIWAS AND ANR. Vs. UNION OF INDIA AND ORS.
|
August 4, 2016 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. JYOTI & ORS
|
September 7, 2016 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. GULPHAM & ANR
|
August 5, 2016 |
|
SHRIRAM GENERAL INSURANCE CO LTD. Vs. SHAFIQ AHMAD
|
May 19, 2016 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. OM PRAKASH & OTHERS
|
March 30, 2016 |
|
SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 25, 2016 |
|
SHUBH STEEL Vs. COMMISSIONER OF VAT AND ORS.
|
January 27, 2016 |
|
SHUBHAM MISHRA Vs. MANAV BHARATI INDIA INTERNATIONAL SCHOOL & ANR
|
August 22, 2016 |
|
SHUBHI SINGH Vs. UNIVERSITY OF DELHI AND ORS.
|
July 12, 2016 |
|
SHWETA BANSAL Vs. UNION OF INDIA & ORS.
|
July 29, 2016 |
|
SHWETA KAPOOR AND ORS. Vs. THE GOVT. OF NCT OF DELHI AND ORS.
|
January 11, 2016 |
|
SHWETA SHARMA Vs. M/S. VOLKSWAGEN FINANCE PVT. LTD.
|
February 23, 2016 |
|
SHYAM Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 25, 2016 |
|
SHYAM MURARI Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
|
September 23, 2016 |
|
SHYAM MURTI SHARMA Vs. STATE OF NCT OF DELHI
|
December 21, 2016 |
|
SHYAM SAHNI Vs. SARABJIT PRAKASH & ORS
|
September 5, 2016 |
|
SHYAM SINGH AND ORS. Vs. STATE AND ORS.
|
January 22, 2016 |
|
SHYAMI AND ORS Vs. UNION OF INDIA AND ORS
|
August 9, 2016 |
|
SI/GD RAMESH CHANDRA JOSHI Vs. UNION OF INDIA AND ORS.
|
November 4, 2016 |
|
SI3D SYSTEMS PVT LTD AND ANR Vs. TECHNOLOGY DEVELOPMENT BOARD
|
August 29, 2016 |
|
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL Vs. MOTOR ACCIDENT CLAIM TRIBUNAL & ANR
|
September 21, 2016 |
|
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL Vs. MOTOR ACCIDENT CLAIM TRIBUNAL AND ANR
|
August 26, 2016 |
|
SIDHARTH CHOUDHARY Vs. STATE & ANR
|
August 30, 2016 |
|
SIDHI INDUSTRIES Vs. RELIGARE FINVEST LIMITED
|
June 10, 2016 |
|
SIEMENS LIMITED Vs. THE COMMISSIONER DEPARTMENT OF TRADE & TAXES AND ORS.
|
February 2, 2016 |
|
SILICON GRAPHICS SYSTEMS INDIA PRIVATE LTD. Vs. M/S. STERLING & WILSON ELECTRICALS PRIVATE LTD.
|
September 7, 2016 |
|
SILVER RESORTS HOTEL INDIA PVT. LTD. Vs. WIMBERLY ALLISON TONG & GOO (UK)
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July 18, 2016 |
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SILVER TOUCH ENTERPRISES Vs. RADHA SHARMA & ANR
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September 28, 2016 |
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SIMAYAN PATI AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
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January 15, 2016 |
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SIMPLEX INFRASTRUCTURES LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR
|
August 11, 2016 |
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SIMRAN @ MEENA KHAN Vs. STATE
|
May 27, 2016 |
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SINGER INDIA LTD. Vs. TVS SEWING NEEDLES LIMITED & ORS.
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March 2, 2016 |
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SINGHANIA HORIZONS Vs. HRC ENGINEERS ESTATE PRIVATE LIMITED AND ORS.
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January 28, 2016 |
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SINGHBHUM MINERAL COMPANY AND ORS. Vs. UNION OF INDIA AND ORS.
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April 7, 2016 |
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SIRAJ KHAN @ SIRAJUDDIN & ANR Vs. STATE OF NCT OF DELHI & ANR
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August 31, 2016 |
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SITA DEVI AND ORS. Vs. RADHA PARK PLOT HOLDER WELFARE ASSOCIATION (REGD) AND ORS.
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March 23, 2016 |
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SITI ENERGY LIMITED & ANR Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD & ANR
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February 2, 2016 |
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SKECHERS USA INC & ORS Vs. PURE PLAY SPORTS
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May 25, 2016 |
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SKYLINE HOSPITALITY AND TOWNSHIP PVT. LTD. Vs. STATE BANK OF INDIA AND ORS.
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January 29, 2016 |
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SMIIEL Vs. DEPUTY COMMISSIONER OF CUSTOMS
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April 8, 2016 |
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SMITHA GIREESH Vs. UOI & ORS.
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June 2, 2016 |
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SMS AAMW TOLLWAYS PRIVATE LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
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June 17, 2016 |
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SMS IRON TECHNOLOGY PRIVATE LIMITED Vs. STATE
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July 27, 2016 |
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SMT KAVITA Vs. STATE (GOVT OF NCT OF DELHI)
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September 15, 2016 |
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SMT NIRMALA SHARMA & ORS Vs. STATE & ORS
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February 9, 2016 |
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SMT RAM GIRI Vs. UNION OF INDIA & ANR
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March 15, 2016 |
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SMT. ANAMIKA KHURANA Vs. SH. RAJIV KHURANA
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March 18, 2016 |
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SMT. BALJEET KAUR KALRA Vs. SH. SURJEET SINGH (NOW DECEASED) THROUGH HIS LEGAL HEIRS & ORS.
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April 27, 2016 |
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SMT. DAYAWANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) Vs. COMMISSIONER OF INCOME TAX
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October 27, 2016 |
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SMT. GOLDY KAUR Vs. SMT. NEHA
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September 9, 2016 |
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SMT. INDU Vs. SHRI. SRI KISHAN & ANR.
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October 21, 2016 |
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SMT. JOGINDER KAUR (GOGI) Vs. SHRI PRIT PAL SINGH
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August 24, 2016 |
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SMT. MAHARANI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
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October 19, 2016 |
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SMT. MINAKSHI BHARTI Vs. THE MANAGER S D BANKEY BIHARI (AIDED SCHOOL) AND ORS.
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December 20, 2016 |
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SMT. PARAMJIT KAUR & OTHERS Vs. SH. TEJA SINGH & OTHERS
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September 1, 2016 |
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SMT. PRAVEEN BHATNAGAR Vs. SANJIVAYYA MEMORIAL TRUST, NEW DELHI (REGD.) &ORS.
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July 12, 2016 |
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SMT. RAMESH KUMARI Vs. STATE OF NCT OF DELHI
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July 25, 2016 |
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SMT. REENA JAIN AND ANR. Vs. SHRI RAJIV KUMAR SAXENA
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August 3, 2016 |
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SMT. SANTOSH DESWAL Vs. KRISHAN KALRA AND OTHERS
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July 13, 2016 |
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SMT. SHASHI BALA NAGPAL Vs. SH. RAMA KANT SHAH
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August 2, 2016 |
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SMT. SUMAN LATA Vs. SH. AMIT KUMAR AND ANR.
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July 18, 2016 |
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SMT.HEMLATA Vs. SH.TAJENDER SINGH (SINCE DECEASED) THR HIS WIDOW
|
April 27, 2016 |
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SMT.PARVEEN Vs. SH.HUKUM SINGH
|
August 17, 2016 |
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SOBHAG NARAIN MATHUR Vs. PRAGYA AGRAWAL AND ORS.
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February 4, 2016 |
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SOBTI FURNITURE MART PVT. LTD. Vs. RAVINDER KUMAR SURI
|
January 28, 2016 |
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SOCIETE DES PRODUITS NESTLE S.A. & ANR Vs. ESSAR INDUSTRIES & ORS.
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July 28, 2016 |
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SOHAN LAL Vs. SOBHA SHUKLA
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September 1, 2016 |
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SOHAN LAL NEM CHAND JAIN Vs. TRIDENT GROUP & ORS
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August 24, 2016 |
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SOHEL AHMED Vs. STATE
|
March 28, 2016 |
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SOM DATT ENTERPRISES LIMITED Vs. VIJAY CABLE INDUSTRIES & ORS
|
November 28, 2016 |
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SOM PROJECTS PVT LTD Vs. RITES LIMITED
|
May 23, 2016 |
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SOMA DEVI Vs. STATE / NCT OF DELHI & ORS
|
August 10, 2016 |
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SOMESHWAR DAYAL Vs. ANUPAMA DAYAL
|
August 17, 2016 |
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SONA DEVI AND ANR Vs. AJAY KUMAR
|
October 6, 2016 |
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SONAM CHAUDHARY AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
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January 6, 2016 |
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SONI Vs. SHRI RAM GENERAL INSURANCE CO. LTD. AND ORS.
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November 23, 2016 |
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SONIA Vs. STATE OF DELHI
|
February 4, 2016 |
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SONIA SEHRAWAT Vs. PRAVEEN SEHRAWAT & ORS.
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August 1, 2016 |
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SONU Vs. STATE AND ORS.
|
February 8, 2016 |
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SONU KHANNA Vs. ISHA SHARMA
|
July 20, 2016 |
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SONU SARDAR Vs. THE UNION OF INDIA & ANR.
|
December 6, 2016 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. SATISH BUILDERS
|
August 31, 2016 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. CENTRAL WAREHOUSING CORPORATION
|
December 6, 2016 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. BHARAT BHUSHAN JAIN
|
October 5, 2016 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. SHRI GHANSHYAM DASS SETH THROUGH LRS.
|
November 22, 2016 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. V.D. CHAWLA
|
November 22, 2016 |
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SOUTH INDIA CLUB Vs. LAND AND DEVELOPMENT OFFICE & ORS.
|
June 3, 2016 |
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SPEED TRACK CARGO Vs. STATE BANK OF PATIALA AND ORS.
|
February 9, 2016 |
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SPIROTECH HEAT EXCHANGERS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
February 5, 2016 |
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SRAVANTHI INFRATECH PRIVATE LIMITED Vs. GREENS POWER EQUIPMENT (CHINA) CO. LTD.
|
October 19, 2016 |
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SRAVANTHI INFRATECH PRIVATE LIMITED Vs. TRICOLITE ELECTRICAL INDUSTRIES LIMITED
|
December 15, 2016 |
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SRI GURU SINGH SABHA Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS
|
July 7, 2016 |
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SRI NIWAS GUPTA Vs. SURENDER KUMAR
|
October 18, 2016 |
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SRI RAM @ JAIRAM Vs. STATE (NCT OF DELHI)
|
June 3, 2016 |
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SRI RAM CHANDRA MISSION, SHAHJAHANPUR Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
March 14, 2016 |
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SSANGYONG ENGINEERING & CONSTRUCTION CO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI)
|
August 9, 2016 |
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ST MICROELECTRONICS PVT.LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX & ORS.
|
May 18, 2016 |
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STAAR SURGICAL COMPANY Vs. CARE GROUP INDIA & ANR.
|
August 30, 2016 |
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STAAR SURGICAL COMPANY Vs. POLYMER TECHNOLOGIES INTERNATIONAL & ORS
|
July 19, 2016 |
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STANDARD FIREWORKS PVT.LTD. Vs. STATE ( NCT OF DELHI )
|
June 13, 2016 |
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STAR INDIA PRIVATE LIMITED Vs. M/S NOIDA SOFTWARE TECHNOLOGY PARK LIMITED & ORS
|
January 22, 2016 |
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STATE Vs. GURBAJ SINGH
|
August 23, 2016 |
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STATE Vs. ROHIT
|
May 24, 2016 |
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STATE Vs. T T LIMITED
|
August 30, 2016 |
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STATE Vs. RAVI KUMAR VERMA
|
February 4, 2016 |
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STATE Vs. SANDEEP KUMAR AND ORS.
|
January 27, 2016 |
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STATE Vs. AMIT
|
February 26, 2016 |
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STATE Vs. SONI AND ORS.
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February 29, 2016 |
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STATE Vs. LALIT RATAWAL
|
March 14, 2016 |
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STATE Vs. MAHENDER
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March 15, 2016 |
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STATE Vs. RAMESH
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March 16, 2016 |
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STATE Vs. LAXMAN PRASAD
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April 25, 2016 |
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STATE Vs. LAL BABU MAHTO
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March 10, 2016 |
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STATE Vs. NAVED UR REHMAN
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March 21, 2016 |
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STATE Vs. MANOJ
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February 3, 2016 |
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STATE Vs. MADHURI GUPTA
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January 22, 2016 |
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STATE Vs. HARGYAN
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June 13, 2016 |
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STATE Vs. BABU LAL
|
December 5, 2016 |
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STATE Vs. HARIHAR @ CHITU & ORS
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April 19, 2016 |
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STATE Vs. YASIR ALTAF & ORS
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April 6, 2016 |
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STATE Vs. ACHE LAL
|
July 8, 2016 |
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STATE Vs. BINA RAMANI
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June 20, 2016 |
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STATE Vs. DHARMENDER @ TITTU & ORS.
|
May 30, 2016 |
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STATE Vs. PAWAN @ HAWALDAR
|
February 17, 2016 |
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STATE Vs. PREM CHAND AND ORS
|
May 27, 2016 |
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STATE Vs. RAJ KUMAR
|
February 8, 2016 |
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STATE Vs. SHIV DASS @ SANDEEP
|
May 30, 2016 |
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STATE Vs. SURENDER @ SUNDER
|
February 12, 2016 |
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STATE Vs. VINOD KUMAR & ANR.
|
July 21, 2016 |
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STATE Vs. S B YADAV
|
July 29, 2016 |
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STATE Vs. PEC LIMITED AND ANR.
|
December 20, 2016 |
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STATE Vs. ANIL DUREJA
|
December 23, 2016 |
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STATE Vs. D.V MALHOTRA
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March 2, 2016 |
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STATE Vs. HARI PRASHAD
|
February 10, 2016 |
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STATE Vs. IMRAN
|
January 21, 2016 |
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STATE Vs. RAJ KUMAR KASHYAP
|
February 23, 2016 |
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STATE ( GOVT OF NCT OF DELHI) Vs. MOHD RAJA @ SHAHNAWAZ
|
July 8, 2016 |
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STATE (GNCT OF DELHI) Vs. NITIN
|
July 18, 2016 |
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STATE (GNCT OF DELHI) Vs. JAI KISHAN @ JONY AND ORS
|
July 18, 2016 |
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STATE (GNCT) OF DELHI Vs. SANJEEV SAWHNEY
|
September 7, 2016 |
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STATE (GNCT) OF DELHI Vs. NAND KISHORE JHA AND ORS.
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March 2, 2016 |
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STATE (GOVT OF NCT OF DELHI) Vs. MOHD HANIF
|
September 6, 2016 |
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STATE (GOVT OF NCT OF DELHI) Vs. PRADEEP & ORS
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September 8, 2016 |
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STATE (GOVT OF NCT) Vs. SANDEEP KUMAR & ORS.
|
September 19, 2016 |
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STATE (GOVT OF NCT) Vs. KULDEEP KUMAR
|
February 24, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. MANOJ RAM
|
May 3, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. PAWAN JINDAL AND ORS.
|
July 14, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. MUKESH AND ORS.
|
February 22, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. HASAN KHAN AND ORS.
|
March 17, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. SURESH KUMAR
|
January 18, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. HARI KANT SHARMA AND ORS.
|
January 21, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. BIPIN KUMAR PASWAN
|
January 19, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. AJAY AND ORS.
|
January 15, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. AMIT AND ORS.
|
April 4, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. LALLU RAM
|
April 6, 2016 |
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STATE (GOVT. OF NCT OF DELHI) Vs. SURESH SINGH CHAUHAN AND ORS.
|
April 29, 2016 |
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STATE (GOVT. OF NCT) Vs. SHAHZADE AND ORS.
|
March 1, 2016 |
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STATE (NCT OF DELHI) Vs. FIROZ KHAN AND ORS.
|
January 12, 2016 |
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STATE (NCT OF DELHI) Vs. PAWAN SHARMA AND ORS.
|
January 19, 2016 |
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STATE (NCT OF DELHI) Vs. KRISHAN KUMAR & ORS
|
September 7, 2016 |
|
STATE (NCT OF DELHI) Vs. RAJESH @ GAPPU
|
December 21, 2016 |
|
STATE (NCT OF DELHI) Vs. PAWAN SHARMA AND ORS.
|
January 12, 2016 |
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STATE (NCT OF DELHI) Vs. FIROZ KHAN AND ORS.
|
January 19, 2016 |
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STATE (NCT OF DELHI) Vs. PRATAP SINGH @ KRISHNA
|
May 25, 2016 |
|
STATE (NCT OF DELHI) Vs. JATA SHANKAR
|
March 28, 2016 |
|
STATE (NCT OF DELHI) Vs. OM PRAKASH
|
May 13, 2016 |
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STATE BANK OF INDIA Vs. THE NATIONAL COMMISSION FOR SCHEDULED CASTES THR SECRETARY & ANR
|
September 19, 2016 |
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STATE BANK OF INDIA Vs. KANAHIYA LAL AND ORS.
|
May 2, 2016 |
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STATE BANK OF INDIA Vs. RAJESH CHANDRA
|
January 7, 2016 |
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STATE BANK OF INDIA Vs. M/S. MALINI MANAGEMENT AND CONSULTANCY PVT. LTD AND ANR.
|
August 31, 2016 |
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STATE GOVT. OF NCT OF DELHI Vs. SUSHIL KUMAR AND ORS.
|
February 22, 2016 |
|
STATE N C T OF DELHI Vs. NAZIR @ NANHE & ANR
|
September 8, 2016 |
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STATE NCT OF DELHI Vs. RATTAN CHOPRA
|
January 20, 2016 |
|
STATE OF HARYANA Vs. K L MANHAS
|
September 6, 2016 |
|
STATE OF NCT OF DELHI Vs. UMESH CHAUHAN
|
January 29, 2016 |
|
STATE OF NCT OF DELHI Vs. SANDEEP AND ORS.
|
March 18, 2016 |
|
STATE OF NCT OF DELHI Vs. SHASHI KIRAN
|
February 8, 2016 |
|
STATE OF NCT OF DELHI Vs. AMIT KUMAR
|
January 21, 2016 |
|
STATE OF NCT OF DELHI Vs. SUDHIR KUMAR @ BUNTI
|
June 2, 2016 |
|
STATE OF NCT OF DELHI Vs. HARISHANKAR & ANR
|
March 16, 2016 |
|
STATE OF TAMIL NADU Vs. UNION OF INDIA AND ANR.
|
November 30, 2016 |
|
STATE TRADING CORPORATION OF INDIA LTD Vs. STATE BANK OF INDIA & OTHERS
|
August 8, 2016 |
|
STATE TRADING CORPORATION OF INDIA LTD Vs. LENTERPRISE NATIONALE DAPPROVISIONMENT EN PRODUITS
|
August 8, 2016 |
|
STATE TRADING CORPORATION OF INDIA LTD Vs. SHEELA ABHAY LODHA & ORS
|
September 23, 2016 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. INDIAN COUNCIL OF ARBITRATION & ANR.
|
March 28, 2016 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. M/S EVEREST ROLLING INDUSTRIES PRIVATE LIMITED
|
December 1, 2016 |
|
STEEL AUTHORITY OF INDIA LTD Vs. BRITISH MARINE PLC.
|
October 20, 2016 |
|
STERIA (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX-VI & ANR.
|
July 28, 2016 |
|
STERLITE TECHNOLOGIES LTD. Vs. BHARAT SANCHAR NIGAM LTD.
|
November 30, 2016 |
|
STRATEGIC CREDIT CAPITAL PRIVATE LIMITED & ANR Vs. JAROLI VINCOM PRIVATE LIMITED & ORS
|
July 11, 2016 |
|
STRATEGIC ENERGY TECHNOLOGY SYSTEMS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
March 2, 2016 |
|
STUTI RANJAN & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
January 4, 2016 |
|
SUBE SINGH Vs. LAND ACQUISITION COLLECTOR/A D M & ORS
|
July 19, 2016 |
|
SUBEDAR YUSUF ALI Vs. UNION OF INDIA AND ORS.
|
July 25, 2016 |
|
SUBHADARA Vs. SURENDER SINGH AND ORS.
|
March 23, 2016 |
|
SUBHADARA Vs. VIJENDER SINGH
|
December 16, 2016 |
|
SUBHAM GAUR Vs. STATE & ORS
|
August 12, 2016 |
|
SUBHASH Vs. STATE GOVT OF NCT OF DELHI
|
August 23, 2016 |
|
SUBHASH & ORS. Vs. THE STATE (NCT OF DELHI) & ANR.
|
March 1, 2016 |
|
SUBHASH ARORA Vs. KALVINDER SINGH SANDHU & ORS
|
September 26, 2016 |
|
SUBHASH BHARDWAJ Vs. STATE
|
August 22, 2016 |
|
SUBHASH CHAND SHARMA Vs. STATE
|
February 5, 2016 |
|
SUBHASH CHANDER Vs. UNION OF INDIA
|
August 2, 2016 |
|
SUBHASH CHANDER BHATIA Vs. RAJ KUMAR BHATIA
|
October 5, 2016 |
|
SUBHASH CHANDRA Vs. PUNJAB NATIONAL BANK AND ORS.
|
November 16, 2016 |
|
SUBHASHINI MALIK Vs. S.K. GANDHI & ORS.
|
September 6, 2016 |
|
SUBODH Vs. STATE
|
June 3, 2016 |
|
SUDESH Vs. SURESH SOLANKI
|
August 31, 2016 |
|
SUDHA DIWAN AND ORS. Vs. STATE
|
February 4, 2016 |
|
SUDHA GUPTA Vs. HAR PRASAD GUPTA
|
October 7, 2016 |
|
SUDHAKAR TIWARI Vs. DELHI DEVELOPMENT AUTHORITY
|
February 4, 2016 |
|
SUJIT KUMAR Vs. VANDANA
|
August 8, 2016 |
|
SUKESH BEHL AND ORS. Vs. KONINKLIJKE PHILIPS ELECTRONICS N.V.
|
January 19, 2016 |
|
SUKH RAM AND ORS. Vs. RAMESH CHANDRA AGGARWAL AND ORS.
|
February 9, 2016 |
|
SUKHBIR SINGH & ORS Vs. UNION OF INDIA & ORS
|
August 8, 2016 |
|
SUKHBIR SINGH THR HIS LRS. Vs. M/S SCINDIA POTTERIES & SERVICES PVT. LTD.
|
November 18, 2016 |
|
SUKHDEV Vs. M/S HABITAT WORLD AT INDIA HABITAT CENTRE
|
August 23, 2016 |
|
SUKHDEV SINGH Vs. STATE ( NCT OF DELHI) & ORS
|
September 8, 2016 |
|
SUKHO KHALSA SENIOR SECONDARY SCHOOL Vs. DIRECTOR OF EDUCATION
|
September 8, 2016 |
|
SULEKHA @ S PYARIMA Vs. STATE NCT OF DELHI
|
June 1, 2016 |
|
SUMAN BULK MOVERS AND ORS. Vs. INDIAN OIL CORPORATION LIMITED (IOCL)
|
March 23, 2016 |
|
SUMAN KUMAR CHOUDHARY Vs. S.S. MOTA SINGH SENIOR SECONDARY MODEL SCHOOL AND ORS.
|
January 11, 2016 |
|
SUMAN MISHRA Vs. GOVERNMENT OF NCT OF DELHI
|
February 5, 2016 |
|
SUMAN TANEJA Vs. DISTRICT & SESSIONS JUDGE AND ORS.
|
April 6, 2016 |
|
SUMER SINGH Vs. UOI
|
July 8, 2016 |
|
SUMER SINGH SALKAN Vs. RANJEET NARAYAN
|
February 1, 2016 |
|
SUMIT Vs. PREETI @ PRIYA
|
November 3, 2016 |
|
SUMIT KUMAR Vs. HIGH COURT OF DELHI & ANR.
|
May 9, 2016 |
|
SUMIT KUMAR Vs. STATE (GOVT) OF NCT OF DELHI
|
September 9, 2016 |
|
SUMIT PUJARA & ORS. Vs. STATE & ANR.
|
February 22, 2016 |
|
SUMIT SHARMA Vs. STATE (NCT OF DELHI) AND ORS.
|
April 8, 2016 |
|
SUMITOMO CORPORATION INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2016 |
|
SUMMER FIELDS SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 10, 2016 |
|
SUN PHARMACEUTICAL INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
January 14, 2016 |
|
SUNAGRO SEEDS PVT. LTD Vs. NATIONAL SEEDS CORPORATION LTD
|
February 1, 2016 |
|
SUNAIR HOTELS LTD. Vs. UNION OF INDIA, MINISTRY OF CORPORATE AFFAIRS & ANR
|
June 13, 2016 |
|
SUNDER Vs. STATE
|
August 8, 2016 |
|
SUNDER Vs. STATE
|
May 30, 2016 |
|
SUNDER LAL Vs. STATE OF NCT OF DELHI & ANR.
|
July 29, 2016 |
|
SUNIL & ORS Vs. STATE (GOVT OF NCT DELHI) & ORS
|
August 26, 2016 |
|
SUNIL AND ORS Vs. STATE NCT OF DELHI AND ORS
|
July 15, 2016 |
|
SUNIL BIHARI Vs. STATE ( NCT OF DELHI)
|
May 31, 2016 |
|
SUNIL DAHIYA Vs. STATE (GOVT OF NCT OF DELHI)
|
October 18, 2016 |
|
SUNIL DUTT Vs. COMMISSIONER OF CUS. (GENERAL), NCH
|
April 29, 2016 |
|
SUNIL GUPTA Vs. STATE & ORS.
|
December 20, 2016 |
|
SUNIL GUPTA Vs. STATE
|
May 13, 2016 |
|
SUNIL KOHLI & ORS Vs. SUBHASH CHAND DUA & ORS
|
May 13, 2016 |
|
SUNIL KUMAR Vs. STATE ( NCT OF DELHI)
|
May 27, 2016 |
|
SUNIL KUMAR Vs. COMMISSIONER OF POLICE AND ORS
|
September 7, 2016 |
|
SUNIL KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
August 11, 2016 |
|
SUNIL KUMAR Vs. STATE
|
February 8, 2016 |
|
SUNIL KUMAR Vs. PYAR MOHD AND ORS.
|
January 22, 2016 |
|
SUNIL KUMAR JHA & ANR. Vs. STATE THROUGH CBI
|
July 26, 2016 |
|
SUNIL KUMAR TANDON AND ORS. Vs. GHANSHYAM SHARMA
|
April 8, 2016 |
|
SUNIL MEHRA AND ORS. Vs. SATEN KAPOOR AND ORS.
|
February 25, 2016 |
|
SUNIL MOHAN BUCKSHEE Vs. M.M.BUCKSHEE & ORS.
|
September 21, 2016 |
|
SUNIL RATRA Vs. SHIV SINGH & ORS.
|
February 18, 2016 |
|
SUNIL SOLANKI AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
January 8, 2016 |
|
SUNIL SWAIN & ORS Vs. STATE OF NCT OF DELHI & ANR
|
January 8, 2016 |
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SUNITA ARORA Vs. DELHI UNIVERSITY AND ORS.
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January 15, 2016 |
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SUNITA BHARTI Vs. COMMANDENT OF ARMY HOSPITAL (R&R)
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June 20, 2016 |
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SUNITA REKHI AND ANR Vs. Y D PURI AND ORS
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September 20, 2016 |
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SUNNAREN SEAWAYS INC. Vs. MSTC LIMITED
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December 6, 2016 |
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SUNNY Vs. STATE (NCT OF DELHI) AND ORS.
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January 29, 2016 |
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SUNNY @ SACHIN Vs. STATE
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May 19, 2016 |
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SUNNY @ SONU Vs. STATE
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May 3, 2016 |
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SUNNY SEHGAL Vs. STATE
|
May 16, 2016 |
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SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. KTV NETWORK
|
September 5, 2016 |
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SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. FUN CABLE NETWORK
|
October 18, 2016 |
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SUPER CASSETTES INDUSTRIES PVT LTD Vs. STN CABLE NETWORK
|
August 31, 2016 |
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SUPER CASSETTES INDUSTRIES PVT LTD Vs. GOLDY DISH ANTENNA
|
August 17, 2016 |
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SUPER CASSETTES INDUSTRIES PVT. LTD. Vs. HARIDWAR CABLES NETWORK
|
October 26, 2016 |
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SURAJ BHAN & ANR. Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 22, 2016 |
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SURAJ PARKASH @ CHIKKA Vs. STATE NCT OF DELHI
|
June 2, 2016 |
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SURAJ SINGH Vs. DELHI ADMINISTRATION & ANR
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January 22, 2016 |
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SURAJ SINGH @ SUNNY Vs. STATE (NCT OF DELHI) & ORS
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September 1, 2016 |
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SURAJIT NUNDY & ORS. Vs. MANAGEMENT OF MIRAMBIKA FREE PROGRESS SCHOOL & ORS.
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July 7, 2016 |
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SURAKSHA SADAN C G H S LTD Vs. REGISTRAR, COOP SOCIETIES & ORS
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September 21, 2016 |
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SUREN UPPAL Vs. UNION OF INDIA
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July 19, 2016 |
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SURENDER Vs. STATE
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September 15, 2016 |
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SURENDER AND ORS. Vs. STATE NCT OF DELHI
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March 31, 2016 |
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SURENDER GUPTA Vs. STATE (GOVT OF NCT)
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August 8, 2016 |
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SURENDER KUMAR Vs. DHANI RAM AND ORS.
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January 18, 2016 |
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SURENDER KUMAR KHURANA Vs. TILAK RAJ KHURANA AND ORS.
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January 18, 2016 |
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SURENDER PAL SINGH CHAUHAN Vs. DELHI BAR ASSOCIATION & ANR.
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December 20, 2016 |
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SURENDER SINGH AND ORS. Vs. NARENDER KUMAR AND ORS.
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March 11, 2016 |
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SURENDER SINGH DALAL & ORS Vs. UNION OF INDIA & ORS
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August 8, 2016 |
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SURENDER SINGH SURI Vs. STATE (NCT OF DELHI) AND ORS.
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January 6, 2016 |
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SURENDER SULANIA Vs. STATE OF NCT OF DELHI
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August 23, 2016 |
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SURESH Vs. NDMC
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September 6, 2016 |
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SURESH Vs. THE STATE (NCT OF DELHI)
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February 29, 2016 |
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SURESH CHAND GARG Vs. CHIEF SECRETARY, GOVERNMENT OF NCT OF DELHI
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May 19, 2016 |
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SURESH CHAND GOYAL Vs. ROSHAN LAL GOYAL
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August 10, 2016 |
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SURESH CHAND JAIN Vs. GODAVARI DEVI JESWANI & ORS
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April 8, 2016 |
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SURESH CHANDER GOYAL & ORS Vs. DAVINDER SINGH & ORS
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July 14, 2016 |
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SURESH GUPTA Vs. STATE
|
August 26, 2016 |
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SURESH KANTI LAL SOLANKI & ANR Vs. STATE & ANR
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September 5, 2016 |
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SURESH KAPOOR Vs. SHASHI KHANNA AND ORS.
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March 28, 2016 |
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SURESH KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
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February 25, 2016 |
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SURESH KUMAR BANSAL Vs. UNION OF INDIA & ORS.
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June 3, 2016 |
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SURESH KUMAR GOYAL Vs. CHIEF COMMISSIONER INCOME TAX-2 & ORS.
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July 13, 2016 |
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SURESH THOMAS Vs. MOD ENTERPRISES
|
October 19, 2016 |
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SURINDER KAUR Vs. RAM NARULA & ORS
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January 4, 2016 |
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SURINDER KUMAR BERI & ANR Vs. DEEPAK BERI & ANR
|
August 19, 2016 |
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SURINDER KUMAR GOLYAN Vs. STATE
|
July 26, 2016 |
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SURINDER KUMAR GROVER Vs. ANIL KUMAR
|
October 26, 2016 |
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SURINDER MEHTA Vs. STATE (GOVT OF NCT OF DELHI)
|
May 31, 2016 |
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SURINDER SINGH Vs. M/S. S.E. INVESTMENTS LTD. AND OTHERS
|
October 24, 2016 |
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SURINDER SINGH SACHDEV Vs. CANARA BANK & ORS.
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January 18, 2016 |
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SURJEET SINGH Vs. STATE (GNCTD)
|
April 28, 2016 |
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SURJIT SINGH BHATIA Vs. TEJ RAJ SINGH GOEL
|
May 25, 2016 |
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SURRENDER KUMAR Vs. UOI & ORS.
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July 13, 2016 |
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SURRENDER KUMAR MEHRA Vs. STATE
|
June 13, 2016 |
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SURYA LABORATORIES PRIVATE LIMITED Vs. VALENS TECHNOLOGIES PRIVATE LIMITED
|
April 5, 2016 |
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SURYA PRAKASH @ OMU Vs. STATE NCT OF DELHI
|
September 19, 2016 |
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SUSHIL KUMAR Vs. UNION OF INDIA & ORS
|
June 6, 2016 |
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SUSHIL KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY & ORS
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May 30, 2016 |
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SUSHIL KUMAR PROPRIETOR OF M/S AAR ESS & CO. Vs. THE STATE & ANR
|
May 3, 2016 |
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SUSHIL SHARMA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
January 18, 2016 |
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SUSHILA AGARWAL Vs. PARSHOTAM SARUP AGARWAL & ORS.
|
January 18, 2016 |
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SUSHILA DEVI Vs. COMMISSIONER OF INCOME TAX
|
October 21, 2016 |
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SUSHILA DEVI JAIN Vs. RAJINDER KUMAR GUPTA
|
December 11, 2016 |
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SUSHMA SINGH Vs. RAMESHWAR SINGH & ANR.
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January 21, 2016 |
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SUTLEJ INDUSTRIES LTD. Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
|
January 6, 2016 |
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SVOGL OIL GAS AND ENERGY LTD. Vs. COMET OVERSEAS PVT. LTD. AND ORS.
|
February 23, 2016 |
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SWAMI VIVEKANAND SUBHARTI UNIVERSITY Vs. UNION OF INDIA & ANR
|
December 8, 2016 |
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SWARAJ KISHORE ARORA Vs. INDIAN BANK AND ORS.
|
May 13, 2016 |
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SWATI Vs. RAVISH KASHYAP
|
August 22, 2016 |
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SWEETY GUPTA Vs. NEETY GUPTA & ORS
|
October 25, 2016 |
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SYMANTEC SOFTWARE SOLUTIONS Vs. R MODI & ORS.
|
August 1, 2016 |
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SYMANTEC SOFTWARE SOLUTIONS PVT. LTD. & ORS Vs. MS. R. MODI & ORS.
|
October 17, 2016 |
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SYMANTEC SOFTWARE SOLUTIONS PVT.LTD. & ORS Vs. MS. R. MODI & ORS.
|
October 17, 2016 |
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T M SAMPATH Vs. UNION OF INDIA & ORS
|
September 7, 2016 |
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T M SAMPATH Vs. UNION OF INDIA & ANR
|
September 9, 2016 |
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T. RAMESH Vs. STATE
|
July 8, 2016 |
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T.T. LTD. Vs. UNION OF INDIA & ANR
|
January 7, 2016 |
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T.T. POULOSE Vs. AIRPORTS AUTHORITY OF INDIA
|
April 6, 2016 |
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TAHIR ANSARI & ORS Vs. STATE & ANR
|
August 26, 2016 |
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TANISHA RANI SHARMA Vs. STATE (THE NCT OF DELHI)
|
August 3, 2016 |
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TANJEET SINGH GHAI & ORS. Vs. LEELA AHUJA
|
April 28, 2016 |
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TANTIA-CCIL (JV) Vs. UNION OF INDIA
|
December 1, 2016 |
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TAPAN CHOUDHURY Vs. CENTRAL INFORMATION COMMISSION & ORS
|
September 30, 2016 |
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TARA CHAND @ TAUR Vs. STATE (GOVT. OF NCT OF DELHI)
|
April 1, 2016 |
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TARA RANI RANGA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 29, 2016 |
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TARUN KUMAR SHARMA Vs. STATE
|
December 1, 2016 |
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TARUN SHARMA Vs. ALI ZULFIKAR AHMED AND ORS.
|
February 9, 2016 |
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TARUN TYAGI Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 13, 2016 |
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TATA AIG GENERAL INSURANCE CO LTD. Vs. REKHA SETHI
|
January 14, 2016 |
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TATA MOTORS LIMITED Vs. JSC VTB BANK
|
March 31, 2016 |
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TATA POWER DELHI DISTRIBUTION LIMITED Vs. DELHI ELECTRICITY REGULATORY COMMISSION
|
July 29, 2016 |
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TATA POWER DELHI DISTRIBUTION LTD. Vs. COMMISSIONER OF SALES TAX, DELHI AND ORS.
|
March 11, 2016 |
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TATA POWER DELHI DISTRIBUTION POWER LIMITED AND ORS. Vs. ROSY JAIN AND ORS.
|
March 17, 2016 |
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TATA SKY LTD Vs. YOUTUBE LLC & ORS
|
August 10, 2016 |
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TATA SKY LTD. Vs. NIMBLE TV INC. AND ORS.
|
April 4, 2016 |
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TATA TELESERVICES LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
May 11, 2016 |
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TATA TELESERVICES LIMITED AND ORS. Vs. GTL INFRASTRUCTURE LIMITED AND ORS.
|
February 22, 2016 |
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TAXATION BAR ASSOCIATION Vs. CHIEF SECRETARY, GOVERNMENT OF NCT DELHI & ANR
|
September 16, 2016 |
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TAXUS INFRASTRUCTURE AND POWER PROJECTS PVT. LTD. Vs. SCHNEIDER ELECTRIC INDIA PVT LTD.
|
August 5, 2016 |
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TAXUS INFRASTRUCTURE AND POWER PROJECTS PVT. LTD. Vs. SCHNEIDER ELECTRIC INDIA PVT. LTD.
|
September 28, 2016 |
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TAYEEB Vs. KAUHHAR AND ORS.
|
January 19, 2016 |
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TAZUDDIN ANSARI & ORS Vs. SATISH KUMAR & ORS
|
September 19, 2016 |
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TECHNIP SINGAPORE PTE LTD. Vs. DIRECTOR OF INCOME TAX
|
June 2, 2016 |
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TECHNO CONCEPT INDIA PVT. LTD. Vs. DEPUTY COMMR. OF S.T., DELHI
|
July 12, 2016 |
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TECPRO SYSTEMS LIMITED Vs. INDURE PRIVATE LIMITED & ANR
|
June 10, 2016 |
|
TEJ NARAIN @ NARAIN Vs. STATE
|
October 20, 2016 |
|
TEJ PAL GUPTA Vs. STATE
|
February 2, 2016 |
|
TEJ PRATAP SINGH Vs. NDMC
|
March 31, 2016 |
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TEJASVI SHARMA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
January 22, 2016 |
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TEJPAL SINGH Vs. M/S.METAL FABRICATORS (A PARTNERSHIP FIRM)
|
July 14, 2016 |
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TEK CHAND Vs. THE STATE (GOVT. OF NCT) DELHI
|
October 18, 2016 |
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TEKLA CORPORATION Vs. ANIL SRIVASTAVA & ORS
|
August 23, 2016 |
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TELECOM REGULATORY AUTHORITY OF INDIA Vs. DINESH SINGH DHANIK
|
May 19, 2016 |
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TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. LAVA INTERNATIONAL LTD
|
August 17, 2016 |
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TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. COMPETITION COMMISSION OF INDIA AND ORS.
|
March 30, 2016 |
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TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. XIAOMI TECHNOLOGY AND ORS.
|
April 22, 2016 |
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TELEFONKTIEBOLAGET LM ERICSSON (PUBL) Vs. LAVA INTERNATIONAL LTD.
|
March 1, 2016 |
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TELEFONKTIEBOLAGET LM ERICSSON(PUBL) Vs. LAVA INTERNATIONAL LTD
|
June 10, 2016 |
|
TELEFONKTIEBOLAGET LM ERICSSON(PUBL) Vs. LAVA INTERNATIONAL LTD
|
May 16, 2016 |
|
TELEWORLD MOBILES PVT. LTD. Vs. COMMISSIONER OF TRADE & TAXES
|
August 3, 2016 |
|
TENDRIL FINANCIAL SERVICES PVT. LTD. & ORS. Vs. NAMEDI LEASING & FINANCE LTD. & ORS.
|
September 21, 2016 |
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TENZIN CHUKI Vs. UNION OF INDIA AND ANR.
|
September 28, 2016 |
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TENZIN TSELHA Vs. UNION OF INDIA AND ORS.
|
November 23, 2016 |
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TEXMACO LTD. Vs. CH. RAM SWAROOP WRESTLING CLUB AND ORS.
|
March 17, 2016 |
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TEXMACO RAIL & ENGINEERING LTD Vs. UNION OF INDIA & ORS
|
November 9, 2016 |
|
TEXMODE Vs. SANA OVERSEAS INC & ANR
|
October 4, 2016 |
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THE BRITISH BROADCASTING CORPORATION Vs. SANJEEV SIWANI
|
October 4, 2016 |
|
THE CHANCELLOR, MASTERS & SCHOLARS OF THE UNIVERSITY OF OXFORD & ORS. Vs. RAMESHWARI PHOTOCOPY SERVICES & ANR.
|
September 16, 2016 |
|
THE CHANCELLOR, MASTERS & SCHOLARS OF UNIVERSITY OF OXFORD Vs. RAMESHWARI PHOTOCOPY SERVICES & ORS
|
December 9, 2016 |
|
THE COMMISSIONER OF INCOME TAX Vs. DION GLOBAL SOLUTIONS LTD.
|
January 8, 2016 |
|
THE COMMISSIONER, TRANSPORT Vs. BSC
|
December 16, 2016 |
|
THE FINANCIAL TIMES LTD. Vs. THE TIMES PUBLISHING HOUSE LTD.
|
October 7, 2016 |
|
THE INDIAN HOTELS COMPANY LTD Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 5, 2016 |
|
THE INDIAN HOTELS COMPANY LTD. Vs. NEW DELHI MUNICIPAL COUNCIL
|
October 27, 2016 |
|
THE INDIAN HOTELS COMPANY LTD. Vs. BINU ANAND KHANNA AND ORS.
|
January 6, 2016 |
|
THE INDIAN INSTITUTE OF ARCHITECTS AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 24, 2016 |
|
THE INDIAN SINGERS RIGHTS ASSOCIATION Vs. NIGHT FEVER CLUB & LOUNGE
|
September 30, 2016 |
|
THE INDIAN SINGERS RIGHTS ASSOCIATION Vs. CHAPTER 25 BAR AND RESTAURANT
|
August 12, 2016 |
|
THE MANAGEMENT MOTHER DAIRY Vs. ARVIND KUMAR ARORA
|
May 12, 2016 |
|
THE MANAGING COMMITTE OF THE PINNACLE SCHOOL Vs. DIRECTORATE OF EDUCATION & ANR .
|
November 29, 2016 |
|
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. R.K. ARORA AND ORS.
|
January 20, 2016 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SATYA NARAIN SHARMA AND OTHERS
|
June 1, 2016 |
|
THE PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF U.P. LTD. Vs. PACQUIK INDUSTRIES LTD. AND ORS.
|
January 28, 2016 |
|
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SATKAR FINCAP LTD.
|
November 16, 2016 |
|
THE PRINCIPAL COMMISSIONER OF INCOME TAX-08 Vs. XEROX INDIA LTD.
|
January 18, 2016 |
|
THE PRINCIPAL COMMISSIONER OF INCOME TAX-24 Vs. YASHODHARA OBEROI
|
February 26, 2016 |
|
THE PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. M. TECH INDIA P. LTD.
|
January 19, 2016 |
|
THE PRINCIPAL ST. MARYS SCHOOL & ANR. Vs. RAJENDRA PRATAP SINGH & ORS.
|
November 28, 2016 |
|
THE SINGER COMPANY & ANR. Vs. MOHAMMED FAYAZ
|
October 27, 2016 |
|
THE STATE ( NCT OF DELHI) Vs. RAMESH CHAND & ORS
|
February 22, 2016 |
|
THE STATE GOVT. OF NCT OF DELHI AND ORS. Vs. TANJEER ALAM AND ORS.
|
April 8, 2016 |
|
THE STATE TRADING CORPORATION OF INDIA LTD. Vs. HELM DUNGEMITTEL GMBH & ANR.
|
August 10, 2016 |
|
THE TIBETAN CHILDRENS VILLAGE SCHOOL Vs. KARMA LAMA AND ANR.
|
November 18, 2016 |
|
THIESS IVIINECS INDIA Vs. NTPC LIMITED & ANR.
|
March 28, 2016 |
|
TILAK RAJ AND ORS. Vs. NITL MUTUAL BENEFIT INDIA LTD.
|
January 20, 2016 |
|
TILAK RAJ CHADHA Vs. VIJAY KUMAR ARORA
|
December 6, 2016 |
|
TIM DELHI AIRPORT ADVERTISING PVT. LTD. Vs. SPECIAL COMMISSIONER-II, DEPARTMENT OF TRADE & TAXES AND ORS.
|
May 2, 2016 |
|
TIMES CENTRE FOR LEARNING LIMITED Vs. BENNETT, COLEMAN & COMPANY LIMITED
|
October 17, 2016 |
|
TIMES PUBLISHING HOUSE LTD. Vs. FINANCIAL TIMES LTD. & ORS.
|
August 29, 2016 |
|
TINNA OVERSEAS LIMITED Vs. FOOD CORPORATION OF INDIA
|
May 27, 2016 |
|
TINNA RUBBER AND INFRASTRUCTURE LIMITED Vs. STATE
|
July 27, 2016 |
|
TIONG WOON PROJECT AND CONTRACTING PTE LTD. Vs. NAFTOGAZ INDIA PVT. LTD. AND ORS.
|
February 4, 2016 |
|
TIRATHRAM SHAH CHARITABLE TRUST AND ORS. Vs. ANJALI BIRLA SAWHNEY AND ORS.
|
March 9, 2016 |
|
TOWER VISION INDIA PRIVATE LIMITED Vs. VIDEOCON TELECOMMUNICATIONS LIMITED
|
September 14, 2016 |
|
TOYO INK BUSINESSNETWORK INDIA PRIVATE LIMITED Vs. STATE
|
July 19, 2016 |
|
TOYOTA JIDOSHA KABUSHIKI KAISHA Vs. DEEPAK MANGAL AND ORS
|
July 8, 2016 |
|
TRANSMONEY EXPRESS P LTD Vs. RESERVE BANK OF INDIA
|
August 30, 2016 |
|
TRANSSTROY OBEDULLAGANJ Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
|
November 2, 2016 |
|
TRANSWAY CARGO LIFTERS PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
April 19, 2016 |
|
TRF LTD Vs. ENERGO ENGINEERING PROJECTS LTD
|
September 16, 2016 |
|
TRF LTD. Vs. ENERGO ENGINEERING PROJECTS LTD.
|
April 19, 2016 |
|
TRIAD TRADING SERVICES P LTD Vs. THE HONBLE ADJUDICATING AUTHORITY & ORS
|
September 7, 2016 |
|
TRIBHUVAN ENTERPRISES & ANR Vs. THAKAR PETROCHEMICALS LTD & ANR
|
August 29, 2016 |
|
TRILOK CHAND @ TRILOK CHAND GUPTA Vs. STATE & ANR
|
August 12, 2016 |
|
TRIMURTI EXPORTS AND OTHERS Vs. M/S MODELAMA EXPORTS LTD.
|
April 5, 2016 |
|
TRINITY GLOBAL ENTERPRISES LTD. AND ORS. Vs. VIVEK CHAUDHARY AND ORS.
|
March 18, 2016 |
|
TRIUNE PROJECTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 22, 2016 |
|
TTK HEALTHCARE LIMITED Vs. GNCT OF DELHI & ORS
|
May 11, 2016 |
|
TWENTY FIRST CENTURY MEDIA PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD
|
March 30, 2016 |
|
U CAN FLY LIMITED, TRADING AS LYCAFLY Vs. AVA SPA HOLIDAYS (I) PVT LTD & ANR.
|
October 7, 2016 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. PUNAM JOSHI & ANR
|
May 12, 2016 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RANJEET KUMAR
|
August 31, 2016 |
|
U.P. HOTELS LTD. Vs. MEENAKSHI VERMA
|
October 18, 2016 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SARASWATI AND ORS.
|
March 22, 2016 |
|
UDAI SHANKAR SHAH @ UDAI SHANKAR SHAW & ORS. Vs. MANJU
|
November 3, 2016 |
|
UDAI VEER SINGH Vs. BSES RAJDHANI POWER LTD. AND ORS.
|
February 10, 2016 |
|
UDAYAN SINHA & ORS Vs. FERTILIZERS & CHEMICALS TRAVONCORE LTD
|
May 5, 2016 |
|
UJJWAL DAHIYA Vs. STATE & ANR
|
May 27, 2016 |
|
ULTRA HOME CONSTRUCTION PVT. LTD Vs. PURUSHOTTAM KUMAR CHAUBEY & ORS
|
January 20, 2016 |
|
UMANG GOYAL Vs. STATE AND ANR
|
May 10, 2016 |
|
UMESH Vs. STATE
|
May 18, 2016 |
|
UMESH KUMAR Vs. STATE (NCT OF DELHI)
|
December 5, 2016 |
|
UMESH PRASAD SINGH Vs. UNION OF INDIA AND ANR.
|
November 28, 2016 |
|
UNION OF INDIA Vs. OM PRAKASH AND OTHERS
|
November 11, 2016 |
|
UNION OF INDIA Vs. NEW GYAN JYOTI PRIVATE ITI AND ORS.
|
January 25, 2016 |
|
UNION OF INDIA Vs. NAGARJUNA CONSTRUCTION CO. LTD.
|
March 15, 2016 |
|
UNION OF INDIA Vs. DEEPA SHARMA
|
May 2, 2016 |
|
UNION OF INDIA Vs. HINDUSTAN PREFAB LTD
|
December 11, 2016 |
|
UNION OF INDIA Vs. JAYASWALS NECO LTD
|
September 26, 2016 |
|
UNION OF INDIA Vs. RAVINDRANATH NARENDRANATH PADUKONE
|
August 31, 2016 |
|
UNION OF INDIA Vs. ASSOCIATED CONSTRUCTION CO.
|
August 17, 2016 |
|
UNION OF INDIA Vs. SATPAL SINGH AND ORS
|
July 28, 2016 |
|
UNION OF INDIA Vs. HARDY EXPLORATION & PRODUCTION (INDIA) INC.
|
July 27, 2016 |
|
UNION OF INDIA Vs. IRSHAD HUSAIN & ORS.
|
March 11, 2016 |
|
UNION OF INDIA Vs. R.A. SANJEEV AND ORS.
|
August 12, 2016 |
|
UNION OF INDIA Vs. K. ASAIAH
|
June 3, 2016 |
|
UNION OF INDIA Vs. VANSH SHARAD GUPTA
|
May 24, 2016 |
|
UNION OF INDIA Vs. BRAHAM PAL SINGH
|
October 17, 2016 |
|
UNION OF INDIA & ANR Vs. MANMOHAN JUNEJA & ORS
|
August 1, 2016 |
|
UNION OF INDIA & ANR Vs. MANOHAR SINGH CHANA
|
August 24, 2016 |
|
UNION OF INDIA & ANR Vs. KAMLA DEVI
|
August 16, 2016 |
|
UNION OF INDIA & ANR. Vs. GULAB SINGH
|
February 23, 2016 |
|
UNION OF INDIA & ANR. Vs. RAJBIR SINGH
|
August 4, 2016 |
|
UNION OF INDIA & ANR. Vs. S.K. GUPTA
|
June 3, 2016 |
|
UNION OF INDIA & ANR. Vs. SUHAS CHAKMA & ANR.
|
April 1, 2016 |
|
UNION OF INDIA & ORS Vs. DEEPAINDRA KUMAR
|
April 6, 2016 |
|
UNION OF INDIA & ORS Vs. NISHITH GOYAL & ANR
|
May 9, 2016 |
|
UNION OF INDIA & ORS Vs. ISHWAR SINGH
|
September 5, 2016 |
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UNION OF INDIA & ORS Vs. SATINDER SINGH JAT
|
September 29, 2016 |
|
UNION OF INDIA & ORS. Vs. RAJ BAHADUR
|
August 5, 2016 |
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UNION OF INDIA & ORS. Vs. ALL INDIA CGHS EMPLOYEES ASSOCIATION & ORS.
|
November 9, 2016 |
|
UNION OF INDIA AND ANR Vs. KALI CHARAN AND ANR
|
August 24, 2016 |
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UNION OF INDIA AND ANR Vs. SOBHANA BHASKARAN AND ORS
|
July 28, 2016 |
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UNION OF INDIA AND ORS. Vs. ASHES KIRAN PRASAD
|
February 29, 2016 |
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UNION OF INDIA AND ORS. Vs. RAKESH RANJAN
|
January 13, 2016 |
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UNION OF INDIA AND ORS. Vs. SURAJ BHAN
|
January 12, 2016 |
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UNION OF INDIA AND ORS. Vs. RAJESH AGGARWAL
|
February 18, 2016 |
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UNION OF INDIA AND OTHERS Vs. SANDIP KUMAR ROY AND OTHERS
|
May 10, 2016 |
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UNION OF INDIA AND OTHERS Vs. D.S. RAWAT AND OTHERS
|
August 16, 2016 |
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UNION OF INDIA MINISTRY OF RAILWAYS Vs. KISHAN LAL MEENA
|
November 8, 2016 |
|
UNION PUBLIC SERVICE COMMISSION Vs. AMITESH MISHRA AND ORS.
|
January 7, 2016 |
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UNITECH DEVELOPERS AND PROJECTS LIMITED Vs. ATEN PORTFOLIO MANAGERS PRIVATE LIMITED
|
April 29, 2016 |
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UNITECH HOLDINGS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 4, 2016 |
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UNITED BANK OF INDIA Vs. KAMLESH PRATAP SINGH
|
December 6, 2016 |
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UNITED INDIA INS CO. LTD. Vs. RAKHI SHARMA AND ORS.
|
May 11, 2016 |
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UNITED INDIA INSURANCE CO LTD Vs. SOMENATH BHATTACHARYA & ORS
|
September 6, 2016 |
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UNITED INDIA INSURANCE CO LTD. Vs. VEENA DEVI AND ORS.
|
March 17, 2016 |
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UNITED INDIA INSURANCE CO LTD. Vs. PRABHA SARKAR & ORS.
|
September 7, 2016 |
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UNITED INDIA INSURANCE CO. LTD Vs. OMI @ OM DUTT & ORS.
|
October 19, 2016 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. DHAN DEVI AND ORS.
|
May 10, 2016 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. THDC INDIA LIMITED
|
December 5, 2016 |
|
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. DHARAM PRAKASH AND ORS.
|
February 11, 2016 |
|
UNITED TELELINKS (BANGALORE) LTD. AND ORS. Vs. COMMISSIONER OF TRADE & TAXES
|
February 22, 2016 |
|
UNITY INFRAPROJECTS LIMITED Vs. NEPTUNE SYSTEMS PRIVATE LIMITED
|
August 4, 2016 |
|
UNIVERSAL EMPIRE INSTITUTE OF TECHNOLOGY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY& ANR
|
September 14, 2016 |
|
UNLIMITED NUTRITION PVT LTD Vs. THE COMMISSIONER OF CUSTOMS & ORS
|
May 23, 2016 |
|
UNLIMITED NUTRITION PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND ORS.
|
January 18, 2016 |
|
UOI Vs. SUMAN PUSHKARNA AND ORS.
|
April 4, 2016 |
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UOI AND ORS. Vs. MOHINDER PRATAP SONI AND ORS.
|
May 4, 2016 |
|
UOI AND ORS. Vs. H.C. SILAK RAM AND ORS.
|
March 28, 2016 |
|
UP STATE INDUSTRIAL DEV CORP LTD & ANR Vs. MAYUR SYNTEX LTD & ORS
|
March 10, 2016 |
|
UPENDER BAHADUR AND ORS. Vs. STATE
|
February 9, 2016 |
|
UPENDER KUMAR Vs. COMMISSIONER OF POLICE, POLICE HEADQUARTER
|
May 13, 2016 |
|
URMILA DEVI Vs. KALAWATI & ORS.
|
April 8, 2016 |
|
URMILA DEVI Vs. MCD & ORS
|
November 3, 2016 |
|
URMILA RANI Vs. LT. GOVERNOR OF DELHI AND ORS.
|
January 6, 2016 |
|
USAE EQUIPMENT PRIVATE LIMITED Vs. KRISHNA SHANKER TRIPATHI
|
August 24, 2016 |
|
USHA Vs. KISHAN CHAND @ LOKESH
|
September 22, 2016 |
|
USHA DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 23, 2016 |
|
USHAKANT BUILDWELL (P.) LIMITED Vs. CHINAR SHIPPING AND INFRASTRUCTURE (INDIA) P. LTD. AND ORS.
|
March 15, 2016 |
|
UTKARSH Vs. CHAIRMAN AND MD, AIR INDIA LTD. AND ORS.
|
February 11, 2016 |
|
UTTAM SINGH & ORS. Vs. THE STATE (GNCT OF DELHI) & ANR.
|
April 6, 2016 |
|
UTTAM SUCROTECH LIMITED Vs. STATE
|
August 3, 2016 |
|
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LTD. Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY
|
December 7, 2016 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REKHA & ORS
|
September 15, 2016 |
|
UTTRAKHAND TRANSPORT CORPORATION Vs. DEEPA & ANR
|
August 8, 2016 |
|
V K SOOD ENGINEERS AND CONTRACTORS Vs. NORTHERN RAILWAYS
|
August 31, 2016 |
|
V. SUKUMAR IYER Vs. THE STATE AND ORS.
|
January 13, 2016 |
|
V.J. TRADERS Vs. UNION OF INDIA
|
September 27, 2016 |
|
V.K. MAHESHWARI Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 24, 2016 |
|
V.K. MITTAL & ORS Vs. REGISTRAR GENERAL, HIGH COURT OF DELHI & ORS
|
January 21, 2016 |
|
V.K. SOOD ENGINEERS AND CONTRACTORS Vs. NORTHERN RAILWAYS
|
August 31, 2016 |
|
V.P. YADAV Vs. THE REGISTRAR COOPERATIVE SOCIETIES
|
January 7, 2016 |
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V.SREENIVAS Vs. M/S. FELEX ENTERPRISES
|
January 19, 2016 |
|
VAISH ASSOCIATES ADVOCATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 14, 2016 |
|
VAISO JAIN Vs. NDMC AND ANR
|
July 22, 2016 |
|
VANDANA JHINGAN Vs. UNION OF INDIA AND ORS.
|
February 5, 2016 |
|
VARDHMAN BUILDTECH PVT. LTD. & ORS. Vs. VARDHMAN PROPERTIES LTD.
|
August 17, 2016 |
|
VARDHMAN PROPERTIES LTD Vs. VARDHMAN REALTECH PVT LTD
|
May 31, 2016 |
|
VARINDER MANN@ PAPPU Vs. STATE NCT OF DELHI
|
July 22, 2016 |
|
VASAN HEALTH CARE PVT LTD Vs. GE CAPITAL SERVICES INDIA
|
May 24, 2016 |
|
VASUDEV PRASAD Vs. MANAGEMENT OF M/S ASHOKA GEARS & ANR
|
August 1, 2016 |
|
VAYAM TECHNOLOGIES LTD. Vs. COMMISSIONER OF TRADE & TAXES
|
May 26, 2016 |
|
VECTUS INDUSTRIES LIMITED & ANR Vs. SHARMA PLASTO CONTAINRS & ANR
|
August 17, 2016 |
|
VED PARKASH Vs. DIRECTOR GENERAL, DEPARTMENT OF POST AND ORS.
|
March 30, 2016 |
|
VED PRAKASH Vs. STATE
|
March 4, 2016 |
|
VED PRAKASH Vs. STATE (GOVT OF NCT OF DELHI)
|
May 19, 2016 |
|
VED PRAKASH Vs. SUNIL KUMAR JHA AND ORS.
|
February 3, 2016 |
|
VED PRAKASH @ MISTRI Vs. STATE (NCT OF DELHI)
|
September 5, 2016 |
|
VED PRAKSH DUBEY, JAI PRAKASH DUBEY, RAM BACHAN SONI Vs. M/S MAHESHWARI GAS SERVICE
|
November 24, 2016 |
|
VEENA MAHAJAN Vs. V.N. VERMA AND ORS.
|
March 31, 2016 |
|
VEENA RANI Vs. RENU KAPOOR
|
July 20, 2016 |
|
VEER SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 9, 2016 |
|
VENUS HOME APPLIANCE (P) LTD Vs. SUJIT KANORIA & ANR
|
August 2, 2016 |
|
VERIZON TRADEMARK SERVICES LLC & ORS Vs. BHABANI SANKAR SWAIN & ORS
|
August 31, 2016 |
|
VERMA ROADWAYS Vs. GOVERNMENT OF NCT DELHI AND ORS.
|
August 4, 2016 |
|
VFS GLOBAL SERVICES PRIVATE LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
March 21, 2016 |
|
VIBHA DHEMAN Vs. DINESH DHEMAN & ORS
|
September 7, 2016 |
|
VIBHAS ARORA Vs. REGIONAL PASSPORT OFFICER
|
August 22, 2016 |
|
VICKY @ SUNNY Vs. GOVT. OF NCT OF DELHI
|
October 4, 2016 |
|
VICKY @ VIKAS Vs. STATE
|
May 20, 2016 |
|
VICTORY ELECTRICALS LTD Vs. GE CAPITAL SERVICES INDIA
|
August 2, 2016 |
|
VIDEOCON INDUSTRIES LIMITED AND ORS. Vs. UNION OF INDIA, MINISTRY OF PETROLEUM & NATURAL GAS AND ORS.
|
May 3, 2016 |
|
VIDYA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 17, 2016 |
|
VIJAY Vs. GOVT OF NCT OF DELHI & ANR
|
August 24, 2016 |
|
VIJAY ANAND & ASSOCIATES PVT. LTD. Vs. AMAN HOSPITALITY PVT. LTD.
|
June 3, 2016 |
|
VIJAY BAHADUR Vs. NARESH
|
February 2, 2016 |
|
VIJAY BHUSHAN SHARMA @ HARSHVARDHAN SHARMA Vs. STATE (GOVT OF NCT OF DELHI)
|
November 30, 2016 |
|
VIJAY CHOWDHARY Vs. UNION OF INDIA AND ANR
|
September 20, 2016 |
|
VIJAY GUPTA Vs. COMMISSIONER OF INCOME TAX DELHI-XIII AND ORS.
|
March 23, 2016 |
|
VIJAY GUPTA Vs. STATE & ANR
|
September 26, 2016 |
|
VIJAY KUMAR Vs. DELHI PUBLIC SCHOOL & ORS
|
August 30, 2016 |
|
VIJAY KUMAR & ORS Vs. STATE & ORS
|
September 1, 2016 |
|
VIJAY KUMAR BANSAL & ANR. Vs. STATE
|
October 18, 2016 |
|
VIJAY KUMAR GUPTA Vs. STATE OF NCT DELHI
|
May 25, 2016 |
|
VIJAY KUMAR NARANG Vs. UNION BANK OF INDIA AND ORS.
|
February 4, 2016 |
|
VIJAY KUMAR RASTOGI Vs. U.P. STATE ROADWAYS TRANSPORT CORPORATION
|
December 6, 2016 |
|
VIJAY KUMAR SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
|
July 18, 2016 |
|
VIJAY KUMAR VERMA Vs. UNION OF INDIA & OTHERS
|
August 5, 2016 |
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VIJAY MALLYA Vs. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED
|
July 29, 2016 |
|
VIJAY MANCHANDA Vs. STATE OF NCT DELHI
|
March 23, 2016 |
|
VIJAY PAL SINGH Vs. BHARAT BHUSHAN GULATI
|
November 18, 2016 |
|
VIJAY PAL SINGH & ANR Vs. STATE & ORS (GOVT OF NCT OF DELHI)
|
August 22, 2016 |
|
VIJAY SALUJA Vs. UNION OF INDIA AND ORS.
|
March 30, 2016 |
|
VIJAY SINGH Vs. CHANCHAL CHAUDHARY
|
March 30, 2016 |
|
VIJAY SINGH KADAN Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
April 25, 2016 |
|
VIJAY SOLVEX LTD. Vs. SAURABH AGROTECH PVT. LTD.
|
September 5, 2016 |
|
VIJAYAN Vs. HARINDER KAUR
|
May 18, 2016 |
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VIJENDER KUMAR & ANR Vs. STATE GOVT OF NCT OF DELHI & ORS
|
August 22, 2016 |
|
VIKAS Vs. STATE (GNCT OF DELHI) AND ORS.
|
January 8, 2016 |
|
VIKAS Vs. HIGH COURT OF DELHI AND ORS.
|
April 27, 2016 |
|
VIKAS Vs. STATE (GNCT OF DELHI)
|
December 8, 2016 |
|
VIKAS @ VICKY Vs. STATE
|
August 9, 2016 |
|
VIKAS AND ORS. Vs. THE STATE (GOVT. OF NCT), DELHI AND ORS.
|
March 23, 2016 |
|
VIKAS AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
January 18, 2016 |
|
VIKAS CHANDNA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 19, 2016 |
|
VIKAS KOHLI Vs. ABHA KOHLI
|
August 24, 2016 |
|
VIKAS KUMAR Vs. UNION OF INDIA AND ORS.
|
January 6, 2016 |
|
VIKAS KUMAR Vs. STATE
|
May 18, 2016 |
|
VIKAS LUTHRA Vs. M.C.D. AND ORS
|
May 5, 2016 |
|
VIKAS SHARMA Vs. MONICA & ORS.
|
July 15, 2016 |
|
VIKAS SINGH Vs. LIEUTENANT GOVERNOR AND ORS
|
January 20, 2016 |
|
VIKAS VERMA Vs. THE DIRECTOR (MRTS-I) & CPIO, MINISTRY OF URBAN DEVELOPMENT
|
March 2, 2016 |
|
VIKAS YADAV Vs. STATE NCT OF DELHI
|
May 16, 2016 |
|
VIKRAM Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 5, 2016 |
|
VIKRAM & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 22, 2016 |
|
VIKRAM SINGH Vs. STATE (NCT OF DELHI) & ORS
|
September 21, 2016 |
|
VIMAL CHAND JAIN Vs. SUSHILA RANI BHAVNANI AND ORS.
|
April 8, 2016 |
|
VIMAL CHANDOK Vs. SHIV SHARAN DASS & ANR
|
December 7, 2016 |
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VIMAL KUMAR KATYAL Vs. STATE OF NCT OF DELHI
|
August 11, 2016 |
|
VIMAL KUMAR WADHWA & ANR. Vs. STATE & ORS.
|
October 17, 2016 |
|
VINAY KUMAR JAIN Vs. SUDEEP KUMAR JAIN & ORS
|
April 7, 2016 |
|
VINAY SHARMA Vs. STATE & ANR
|
August 26, 2016 |
|
VINITA DEVI AND ORS. Vs. LAXMAN AND ORS. (SHRI RAM GENERAL INSURANCE COMPANY LTD.)
|
February 26, 2016 |
|
VINOD Vs. STATE
|
February 8, 2016 |
|
VINOD AND ORS. Vs. STATE
|
February 25, 2016 |
|
VINOD BANSAL Vs. STATE OF DELHI & ORS
|
September 16, 2016 |
|
VINOD CHOPRA Vs. VASUDEV CHOPRA AND ORS.
|
March 22, 2016 |
|
VINOD KUMAR Vs. UNIVERSITY OF DELHI & ANR
|
October 3, 2016 |
|
VINOD KUMAR Vs. UNION OF INDIA
|
May 18, 2016 |
|
VINOD KUMAR Vs. STATE
|
January 11, 2016 |
|
VINOD KUMAR & ANR Vs. AJAY KUMAR SINGHAL
|
May 20, 2016 |
|
VINOD KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI)
|
May 30, 2016 |
|
VINOD KUMAR CHAUHAN Vs. STATE THR. CBI & ORS.
|
December 21, 2016 |
|
VINOD KUMAR SHARMA Vs. THE DELHI CONSUMERS COOPERATIVE WHOLESALE STORE LIMITED
|
March 31, 2016 |
|
VINOD MALIK & ORS. Vs. DELHI ENERGY DEVELOPMENT AGENCY AND ORS.
|
November 28, 2016 |
|
VINOD SHARMA Vs. THE STATE (N.C.T OF DELHI)
|
March 4, 2016 |
|
VINOD SHIVAN Vs. LAXMI
|
August 31, 2016 |
|
VINOD SINGH Vs. STATE
|
May 19, 2016 |
|
VIOM NETWORKS LIMITED Vs. VIDEOCON TELECOMMUNICATIONS LIMITED
|
September 15, 2016 |
|
VIOM NETWORKS LIMITED Vs. VIDEOCON TELECOMMUNICATIONS LIMITED
|
September 14, 2016 |
|
VIPIN GULIA Vs. STATE (GOVT OF NCT OF DELHI)
|
September 5, 2016 |
|
VIPIN KUMAR JAIN & ORS Vs. STATE OF NCT OF DELHI & ANR
|
August 31, 2016 |
|
VIPIN VERMA Vs. AL NAFEES FROZEN FOOD EXPORTS & ORS
|
July 21, 2016 |
|
VIPIN WALIA Vs. INCOME TAX OFFICER
|
February 15, 2016 |
|
VIPIN YADAV Vs. STATE
|
May 19, 2016 |
|
VIRENDER KATARMAL & ANR Vs. VINITA VERMA
|
September 7, 2016 |
|
VIRENDER KUMAR Vs. STATE OF NCT OF DELHI AND ORS.
|
February 25, 2016 |
|
VIRENDER KUMAR & ORS Vs. STATE & ANR
|
May 2, 2016 |
|
VIRENDER KUMAR @ MINTU Vs. STATE
|
May 11, 2016 |
|
VIRENDER KUMAR SIKKA Vs. JUGINDER ARORA
|
May 20, 2016 |
|
VIRENDER SINGH NEGI AND ORS. Vs. STATE AND ORS.
|
May 2, 2016 |
|
VIRENDER SINGH RATHEE & ORS Vs. STATE (GOVERNMENT OF NCT OF DELHI) & ANR
|
August 29, 2016 |
|
VIRESH SAXENA Vs. UNION OF INDIA & ANR
|
August 29, 2016 |
|
VIRGOZ OILS & FATS PTE LTD. Vs. NATIONAL AGRICULTURAL CO- OPERATIVE MARKETING FEDERATION OF INDIA LTD.
|
December 5, 2016 |
|
VIRKARAN AWASTY Vs. HASSAD NETHERLAND B.V. AND ORS.
|
February 16, 2016 |
|
VIRTUS DORDERECHT B V Vs. VIKRAM BHARGAVA
|
August 11, 2016 |
|
VISHAL Vs. THE STATE
|
February 1, 2016 |
|
VISHAL ENTERPRISES Vs. UNION OF INDIA AND ORS
|
August 10, 2016 |
|
VISHAL GROVER Vs. STATE
|
December 19, 2016 |
|
VISHAL HIRA MERCHANT PVT. LTD. & ORS Vs. HDFC BANK
|
December 7, 2016 |
|
VISHAL KAUSHIK Vs. THE STATE (GOVT OF NCT OF DELHI) & ANR
|
March 10, 2016 |
|
VISHAL KHARBANDA & ANR Vs. IRRIGATION & FLOOD CONTROL DEPARTMENT, GOVT OF NCT
|
August 24, 2016 |
|
VISHAL THAKKAR Vs. STATE (NCT OF DELHI) AND ORS.
|
February 3, 2016 |
|
VISHNU GOYAL Vs. THE GOVT. OF NCT OF DELHI & ANR.
|
July 29, 2016 |
|
VISHNU PAWAR Vs. STATE GOVT. OF NCT OF DELHI
|
August 24, 2016 |
|
VISHWANATH PANDEY Vs. M/S. MADAN GOPAL KESHAV CHANDRA
|
September 20, 2016 |
|
VIVAN MEHRA Vs. GITA KWATRA
|
September 5, 2016 |
|
VIVEK GARG Vs. STATE
|
October 25, 2016 |
|
VIVEK GUPTA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
February 1, 2016 |
|
VIVEK KUMAR JAISWAL & ORS Vs. AIRPORT AUTHORITY OF INDIA
|
July 18, 2016 |
|
VIVEK SINGHAL AND ORS. Vs. MANALI SINGHAL AND ORS.
|
April 22, 2016 |
|
VIVEKANANDA COLLEGE Vs. SANJAY KUMAR CHANDOK
|
December 8, 2016 |
|
VLS FINANCE LTD Vs. BMS IT INSTITUTE PRIVATE LIMITED
|
February 1, 2016 |
|
VODAFONE ESSAR MOBILE SERVICES LIMITED (NOW KNOWN AS VODAFONE MOBILE SERVICES LIMITED) Vs. UNION OF INDIA AND ORS.
|
March 9, 2016 |
|
VYNOVA BELGIUM NV Vs. DESIGNATED AUTHORITY, DGAG & AD, DOC
|
December 2, 2016 |
|
W Vs. H & ANR
|
August 26, 2016 |
|
WAHIDUR REHMAN Vs. STATE
|
May 19, 2016 |
|
WASI HAIDER AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
April 8, 2016 |
|
WASIM Vs. STATE (GNCT OF DELHI)
|
March 17, 2016 |
|
WASIM HASSAN Vs. STATE
|
April 6, 2016 |
|
WATER CARRIER DAYA DHAR PRASAD Vs. UNION OF INDIA & ORS.
|
July 18, 2016 |
|
WAZIR (MOHD.) Vs. STATE OF NCT OF DELHI AND ORS.
|
March 30, 2016 |
|
WELL PROTECT MANPOWER SERVICES PRIVATE LIMITED AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 13, 2016 |
|
WEP SOLUTIONS LIMITED Vs. TATA CONSULTANCY SERVICES LTD.
|
June 10, 2016 |
|
WESTERN DIGITAL TECHNOLOGIES INC & ANR. Vs. MR. ASHISH KUMAR & ANR.
|
October 20, 2016 |
|
WESTERN INDIA GENUINE GHEE CO (PVT ) LTD Vs. UNION OF INDIA & ANR
|
September 19, 2016 |
|
WG CDR (RETD) YESHVIR SINGH TOMAR Vs. O P KOHLI & ORS
|
August 10, 2016 |
|
WIN-MEDICARE PVT LTD Vs. GALPHA LABORATORIES LTD
|
January 4, 2016 |
|
WINNER CONSTRUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 28, 2016 |
|
WONDERFUL DEVELOPERS PRIVATE LTD Vs. IMPRESARIO ENTERTAINMENT AND HOSPITALITY PRIVATE L
|
July 28, 2016 |
|
WOODWARD GOVERNOR (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 5, 2016 |
|
WORKMEN OF DDA Vs. DELHI DEVELOPMENT AUTHORITY
|
February 29, 2016 |
|
WORLD BOOK COMPANY (P) LTD Vs. WORLD BOOK INC & ANR.
|
May 12, 2016 |
|
WORLD WRESTLING ENTERTAINMENT INC. Vs. M/S. RESHMA COLLECTION & ORS.
|
October 5, 2016 |
|
WORLDLINE TRADEX PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS (IMPORT) & ORS.
|
July 25, 2016 |
|
WULAR TRUST AND ORS. Vs. ADDITIONAL DIRECTOR OF WEALTH TAX (EXEMP.) AND ORS.
|
March 23, 2016 |
|
X (CHANGED NAME) Vs. STATE & ANR.
|
March 4, 2016 |
|
XSTRATA COAL MARKETING AG Vs. DALMIA BHARAT (CEMENT) LTD
|
November 7, 2016 |
|
Y (CHANGED NAME) Vs. STATE & ANR
|
September 9, 2016 |
|
Y.P. MITTAL Vs. GOVT. OF INDIA
|
February 2, 2016 |
|
YAHOO ! INC Vs. SANJAY PATEL & ORS.
|
September 1, 2016 |
|
YASH KUMARI & ANR. Vs. STATE (NCT OF DELHI)
|
November 8, 2016 |
|
YASH PROMOTERS & BUILDERS PVT. LTD. Vs. SATYAWATI SHARMA
|
August 1, 2016 |
|
YASHKANT SINGH Vs. UNION OF INDIA & OTHERS
|
July 11, 2016 |
|
YASHWINDER MALIK Vs. STATE
|
December 8, 2016 |
|
YODH RAJ AND ORS. Vs. NARAIN KUMAR & SONS
|
January 15, 2016 |
|
YOGENDER KUMAR Vs. MAMTA AND ORS.
|
February 11, 2016 |
|
YOGENDER KUMAR & ORS Vs. STATE & ANR
|
August 26, 2016 |
|
YOGENDER KUMAR @ RINKU AND ANR Vs. STATE (GOVT OF NCT OF DELHI)
|
August 23, 2016 |
|
YOGENDRA Vs. STATE OF (NCT) OF DELHI
|
September 15, 2016 |
|
YOGENDRA KUMAR MODI Vs. M.K. MODI AND ANOTHER
|
November 23, 2016 |
|
YOGESH Vs. THE STATE (GOVT. OF NCT) OF DELHI
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August 4, 2016 |
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YOGESH JAIN & ORS. Vs. CENTRAL BANK OF INDIA
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March 31, 2016 |
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YOGESH KUMAR Vs. UNION OF INDIA AND OTHERS
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March 9, 2016 |
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YOGESH KUMAR & ORS Vs. STATE & ANR
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September 1, 2016 |
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YOGESH MEHRA Vs. AMIT AGGARWAL
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May 23, 2016 |
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YOGESH SHARMA Vs. RAJ BALA & ORS
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September 2, 2016 |
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YOGITA DASGUPTA Vs. KAUSTAV DASGUPTA
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July 27, 2016 |
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YU TELEVENTURES PRIVATE LIMITED Vs. TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) AND ORS
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March 22, 2016 |
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YU TELEVENTURES PVT. LTD. Vs. UNION OF INDIA & ORS.
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August 3, 2016 |
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YUM RESTAURANTS (INDIA) PRIVATE LIMITED Vs. INCOME TAX OFFICER
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January 13, 2016 |
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YUNUSH AND ORS. Vs. STATE
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January 28, 2016 |
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ZAHID HUSSAIN AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
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January 29, 2016 |
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ZAMINDAR MOTOR TRANSPORT COOPERATIVE SOCIETY LTD. Vs. HARJEET SINGH
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March 23, 2016 |
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ZARINA Vs. STATE OF N.C.T. OF DELHI
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February 18, 2016 |
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ZEE NEWS LTD Vs. STATE & ANR
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April 25, 2016 |
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ZILLION INRAPROJECTS PVT. LTD. Vs. ALSTOM SYSTEMS INDIA (P) LIMITED & ANR.
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September 21, 2016 |
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ZION PROMOTOERS & DEVELOPERS PVT. LTD. Vs. FERROUS INFRASTRUCTURE PVT. LTD.
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March 4, 2016 |
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ZULFIQUAR HUSSAIN Vs. GOVERNMENT OF NCT OF DELHI
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August 10, 2016 |