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FOOD INSPECTOR/FOOD SAFETY OFFICER Vs.
PARVINDER MALIK
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December 6, 2013 |
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AJAY KUMAR Vs. HARBANS LAL BHATIA
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September 19, 2013 |
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BHARAT CHAUDHARY Vs. DEEPA GUPTA
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September 24, 2013 |
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DELHI JAL BOARD Vs. M/S KHUB CHAND TYAGI
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May 31, 2013 |
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EX.CONSTABLE RAJENDER SINGH Vs. UOI
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September 23, 2013 |
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HAJI MOHD. ALTAF Vs. STATE
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May 27, 2013 |
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M/S LUDHIANA WOOL EMPORIUM Vs. JASVINDER PAL SINGH
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September 17, 2013 |
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MICRO SUPER CABLES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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September 18, 2013 |
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MOHD. YUSUF Vs. STATE
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May 31, 2013 |
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SANJEET RUHAL Vs. UNIVERSITY OF DELHI
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August 30, 2013 |
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YAPI KREDI BANK Vs. ASHOK. K. CHAUHAN
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January 17, 2013 |
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A K BHAT Vs. STATE
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September 6, 2013 |
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A K JAIN Vs. UNION OF INDIA & ORS
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February 7, 2013 |
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A P PATHAK Vs. CBI
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May 3, 2013 |
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A P POLYPLAST PVT LTD Vs. PRIKNIT RETAILS LIMITED
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April 25, 2013 |
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A. KUMAR MILK FOODS PVT. LTD Vs. VIKAS TYAGI
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September 4, 2013 |
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A.C. MIDHA Vs. STATE
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April 12, 2013 |
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A.I.I.M.S. Vs. GHANSHYAM
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October 8, 2013 |
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A.I.I.M.S. & ORS. Vs. S.S. RAWAT AND ORS.
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March 18, 2013 |
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A.JOHN Vs. DELHI UNIVERSITY
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December 10, 2013 |
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A.K. BHAT Vs. STATE THROUGH TOHIT BAJPAI DRUG INSPECTOR
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September 19, 2013 |
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A.K. SAXENA Vs. PAWAN HANS HELICOPTERS LTD.
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September 26, 2013 |
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A.K.GANJU Vs. CBI
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November 22, 2013 |
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A.K.GOYAL Vs. HARISH CHAND GUPTA
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October 21, 2013 |
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A.K.JAIN Vs. PUNJAB NATIONAL BANK
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July 24, 2013 |
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A.K.VERMA Vs. R.K.MATHUR
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July 22, 2013 |
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A.P. SINGH Vs. VIPUL JAIN
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September 5, 2013 |
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A.P.VERMA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH & TRAINING
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February 25, 2013 |
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A.S. RAVI Vs. UNION OF INDIA
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May 31, 2013 |
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AAA PORTFOLIOS PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 24, 2013 |
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AAKASH JUVENILE Vs. NCT OF DELHI
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January 3, 2013 |
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AAKASH MADAAN Vs. STATE
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December 3, 2013 |
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AAKASHLINE PRIVATE INDUSTRIAL TRAINING INSTITUTE Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING
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September 3, 2013 |
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AAMIR ABBAS DEV Vs. STATE THROUGH NIA
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December 16, 2013 |
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AAR TEE TRANSPORT CO PVT LTD Vs. COMMISSIONER
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January 31, 2013 |
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AARTI JAIN Vs. UMA SHANKER VYAS
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January 10, 2013 |
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AASHITA Vs. UNION OF INDIA
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September 19, 2013 |
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ABC Vs. COMMISSIONER OF POLICE
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February 5, 2013 |
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ABDUL KHALIQ Vs. BSES YAMUNA POWER LTD & ANR
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February 6, 2013 |
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ABDUL KHALIQ Vs. RAZIA BEGUM
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April 11, 2013 |
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ABHA AGRAWAL Vs. CENTRAL ADOPTION RESOURCE AUTHORITY
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January 24, 2013 |
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ABHAY KUMAR Vs. VICE CHANCELLOR, JAWAHARLAL NEHRU UNIVERSITY
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October 31, 2013 |
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ABHAY KUMAR MISHRA Vs. STATE
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December 6, 2013 |
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ABHEY DEWAN Vs. MANOJ SETHI
|
July 4, 2013 |
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ABHILASH SINGH Vs. C.B.I.
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October 21, 2013 |
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ABHIMANYU SINGH Vs. UNION OF INDIA THROUGH ITS HOME SECRETARY & ORS.
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November 25, 2013 |
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ABHINAV RAMKRISHNA Vs. STATE OF NCT OF DELHI & ANR.
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January 2, 2013 |
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ABHISHEK BHATI Vs. SCHOOL MANAGEMENT OF GHPS, PUNJABI BAGH
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May 30, 2013 |
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ABHISHEK ENTERPRISES Vs. M.D. OVERSEAS LTD.
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April 10, 2013 |
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ABHISHEK JAIN Vs. STATE
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June 7, 2013 |
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ABID AKHTAR Vs. JAMIA MILLIA ISLAMIA AND ORS.
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November 8, 2013 |
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ABRAR AHMAD Vs. STATE
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September 27, 2013 |
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ACE INNOVATORS PVT LTD Vs. HEWLETT PACKARD INDIA SALES PVT LTD
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October 4, 2013 |
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ACHALA KUKRETI Vs. NDMC
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December 17, 2013 |
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ADARSH KANT KAPOOR Vs. STATE BANK OF INDIA
|
September 5, 2013 |
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ADARSH KAUR GILL Vs. STATE OF NCT OF DELHI
|
February 18, 2013 |
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ADDITIONAL COMMISSIONER OF POLICE Vs. SUSHIL KUMAR
|
January 4, 2013 |
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ADIDAS INDIA MARKETING PRIVATE LTD Vs. HICARE INDIA PROPERTIES PVT LTD
|
February 27, 2013 |
|
ADIGEAR INTERNATIONAL Vs. STATE
|
December 6, 2013 |
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ADITYA @ VICKY Vs. STATE
|
July 17, 2013 |
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ADITYA BERI Vs. AIR INDIA
|
May 24, 2013 |
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ADOBE SYSTEMS INC Vs. SACHIN NAIK
|
March 12, 2013 |
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ADVANCE STEEL TUBES LTD Vs. SPACK TURNKEY PROJECTS P. LTD
|
October 22, 2013 |
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AEROASTRAL AIR SERVICES PVT. LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
October 12, 2013 |
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AF COLENCO LTD Vs. TUFF ENERGY LTD
|
March 5, 2013 |
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AFSAR AHMED Vs. STATE (N.C.T. OF DELHI)
|
December 20, 2013 |
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AFTAB AHMAD Vs. KANTI DEVI
|
October 28, 2013 |
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AGARWAL DEVELOPERS PVT LTD Vs. ICON BUILDCON PVT LTD
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September 3, 2013 |
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AGYA HOLDINGS PVT. LTD Vs. JONES LANG LASALLE PROPERTY CONSULTANTS (INDIA) P. LTD
|
September 9, 2013 |
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AHMED SAYYAD @ NANHU @ NANHE Vs. STATE
|
July 12, 2013 |
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AIR FORCE BAL BHARTI SCHOOL Vs. DELHI SCHOOL TRIBUNAL
|
January 16, 2013 |
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AIR FORCE SCHOOL Vs. GAGAN BHALLA
|
July 31, 2013 |
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AIR FORCE SENIOR SECONDARY SCHOOL Vs. GOVT OF NCT OF DELHI
|
September 23, 2013 |
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AIR FORCE SENIOR SECONDARY SCHOOL Vs. PUSHPA SAH
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January 22, 2013 |
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AIR INDIA LTD Vs. UNIION OF INDIA
|
January 11, 2013 |
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AIR INDIA LTD Vs. MAHINDER SINGH
|
November 13, 2013 |
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AIR INDIA LTD. Vs. TEJ SHOE EXPORTERS P. LTD.
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September 19, 2013 |
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AIR LIQUIDE NORTH INDIA PVT. LTD. Vs. HELLA INDIA ELECTRONICS PVT. LTD.
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October 4, 2013 |
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AIRPORTS AUTHORITY OF INDIA Vs. NIRMALA DEVI
|
February 19, 2013 |
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AJ S RESTAURANTS P LTD Vs. SEEMA BHALLA & ANR
|
December 17, 2013 |
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AJAB SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
May 13, 2013 |
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AJAJ HUSSAIN Vs. STATE
|
December 9, 2013 |
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AJANTA LIMITED Vs. M/S AJANTA TRANSISTOR CLOCK MANUFACTURING CO
|
November 29, 2013 |
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AJANTA LIMITED Vs. M/S AJANTA TRANSISTOR CLOCK MANUFACTURING CO
|
September 20, 2013 |
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AJANTA OFFSET & PACKAGING LTD.(M/S.) Vs. M/S.HEAD START ADVERTISING & MARKETING (P) LTD.
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April 15, 2013 |
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AJAY BATRA Vs. Y.P. BATRA
|
September 18, 2013 |
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AJAY JAIN Vs. PURSHOTTAM NATH JAIN & SONS
|
February 4, 2013 |
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AJAY KUMAR Vs. UNION OF INDIA AND ORS
|
January 16, 2013 |
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AJAY KUMAR Vs. STATE
|
March 15, 2013 |
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AJAY KUMAR Vs. GAS AUTHORITY OF INDIA
|
March 15, 2013 |
|
AJAY KUMAR Vs. STATE (NCT OF DELHI)
|
May 22, 2013 |
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AJAY KUMAR Vs. GAS AUTHORITY OF INDIA LTD
|
August 8, 2013 |
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AJAY KUMAR GULATI Vs. PUSHPENDER NATH PANDEY
|
October 30, 2013 |
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AJAY KUMAR SHARMA Vs. COMMISSIONER OF INCOME TAX
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February 18, 2013 |
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AJAY KUMAR YADAV Vs. STATE
|
March 12, 2013 |
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AJAY MADHUSUDAN MARATHE Vs. SANJUKTA RAY
|
March 5, 2013 |
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AJAY MANGLA Vs. SURINDER KUMAR
|
February 12, 2013 |
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AJAY PAL SINGH Vs. B.S.E.S. YAMUNA POWERS LTD.
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December 16, 2013 |
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AJAY SHARMA Vs. MOHINDER PAUL SINGH
|
January 30, 2013 |
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AJEET SINGH Vs. UNION OF INDIA
|
September 11, 2013 |
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AJIT KUMAR Vs. COMMISSIONER OF POLICE
|
April 18, 2013 |
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AJIT RAI REHAL Vs. MANGAL DASS
|
March 7, 2013 |
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AJIT SINGH Vs. STATE & ORS.
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April 25, 2013 |
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AJIT SINGH Vs. CBI
|
July 29, 2013 |
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AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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October 31, 2013 |
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AJIT SINGH LAMBA Vs. UCO BANK
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April 5, 2013 |
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AJIT THAPLIYAL Vs. ALL INDIA INSTIUTE OF MEDICAL SCIENCES
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April 25, 2013 |
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AJMER SINGH Vs. HARPINDER KAUR
|
July 2, 2013 |
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AJUDHIA NATH TREHAN Vs. CHAMAN LAL TREHAN AND ANR.
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November 29, 2013 |
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AKANSHA GUPTA Vs. UNIVERSITY OF DELHI
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October 30, 2013 |
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AKHIL DASS Vs. STATE
|
July 26, 2013 |
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AKHILA B S Vs. DIRECTOR GENERAL, ESI CORPORATION
|
September 25, 2013 |
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AKHILESH KUMAR DIXIT & ORS. Vs. UNION OF INDIA AND ANR.
|
July 16, 2013 |
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AKHTAR Vs. SUMAN JAIN
|
August 8, 2013 |
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AKHTAR ALI Vs. BIMLA DEVI
|
October 23, 2013 |
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AKRAM Vs. STATE (GNCT OF DELHI)
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July 9, 2013 |
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AKRAM KHAN Vs. STATE GOVT. OF NCT OF DELHI
|
June 11, 2013 |
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AKS APPARELS Vs. UNION OF INDIA
|
September 3, 2013 |
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AKUATE INTERNET SERVICES PVT. LTD. Vs. STAR INDIA PVT. LTD.
|
August 30, 2013 |
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ALBERT EZUNG Vs. STATE GOVT. OF NCT OF DELHI
|
May 29, 2013 |
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ALBERT SAMUEL TRIKHA Vs. MANAGING DIRECTOR, INDIAN AIRLINES LIMITED
|
December 21, 2013 |
|
ALBERT SAMUEL TRIKHA Vs. MANAGING DIRECTOR, INDIAN AIRLINES LIMITED & ANR
|
January 21, 2013 |
|
ALEEM KHAN @ KARAN SINGH Vs. STATE GOVT. OF NCT OF DELHI
|
July 30, 2013 |
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ALFRED GEORGE Vs. STATE NCT OF DELHI
|
August 26, 2013 |
|
ALI HASAN Vs. STATE
|
February 14, 2013 |
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ALI ZAKARIYA Vs. DDA
|
May 8, 2013 |
|
ALIGARH UNANI MEDICAL COLEGE AND ALIGARH UNANI MEDICAL COLEGE AND Vs. UOI
|
May 9, 2013 |
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ALKA EXIM PVT. LTD Vs. M/S. CREST EXPORT PVT. LTD
|
December 11, 2013 |
|
ALKA GUPTA Vs. STATE
|
August 13, 2013 |
|
ALKA SAIGAL Vs. UOI
|
December 19, 2013 |
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ALL INDIA AUDIT AND ACCOUNTS Vs. UNION OF INDIA
|
September 17, 2013 |
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ALL INDIA CONFEDERATION OF BLIND Vs. UOI
|
March 20, 2013 |
|
ALL INDIA CPWD ENGINEERS ASSOCIATION Vs. UNION OF INDIA
|
October 30, 2013 |
|
ALL INDIA EX-SERVICEMEN BANK EMPLOYEES FEDERATION (REGD.) Vs. THE CHAIRMAN, STATE BANK OF INDIA AND ORS.
|
April 22, 2013 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. DILLIP KUMAR SAMAL
|
December 17, 2013 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SHOBHA KANDPAL
|
January 17, 2013 |
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ALL INDIA MANAGEMENT ASSOCIATION Vs. DG OF INCOME TAX
|
November 12, 2013 |
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ALL INDIA MEDICOS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
November 29, 2013 |
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ALL INDIA RADIO AND DOORDARSHAN Vs. UNION OF INDIA
|
January 2, 2013 |
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ALLAHABAD BANK Vs. MR. KISHORE BHAI ZAVERI (DECEASED) THR L.RS. AND ANR.
|
November 19, 2013 |
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ALLAHABAD BANK Vs. NITESH KUMAR TRIPATHI
|
July 9, 2013 |
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ALLIANCE PETROLEUMS PVT LTD Vs. YAKIA MARKETING SERVICES
|
October 22, 2013 |
|
ALOK CHANDRA JHA Vs. CENTRAL BANK OF INDIA
|
July 25, 2013 |
|
ALPA LABORATORIES LTD Vs. ESI CORPORATION
|
December 6, 2013 |
|
AMAN GROVER Vs. STATE
|
December 11, 2013 |
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AMAN PRATAP SINGH Vs. UNIVERSITY OF DELHI THROUGH REGISTRAR
|
February 11, 2013 |
|
AMAN SAHI Vs. STATE
|
November 19, 2013 |
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AMAN SINGH SHIRNET Vs. UNIVERSITY OF DELHI
|
November 25, 2013 |
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AMANAT ULLAH KHAN Vs. ELECTION COMMISSION OF INDIA
|
August 2, 2013 |
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AMAR KUMAR GUPTA Vs. STATE OF DELHI
|
November 20, 2013 |
|
AMAR NATH Vs. STATE
|
October 23, 2013 |
|
AMAR NATH Vs. STATE
|
September 13, 2013 |
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AMAR NATH Vs. UNION OF INDIA
|
July 17, 2013 |
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AMAR NATH MISHRA Vs. STATE (C B I )
|
February 12, 2013 |
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AMAR SINGH Vs. MOHAMMAD SAYEED
|
October 28, 2013 |
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AMAR SINGH Vs. USHA RANI
|
May 20, 2013 |
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AMAR SINGH Vs. M.C.D
|
March 7, 2013 |
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AMAR SINGH VERMA Vs. UNION OF INDIA
|
July 10, 2013 |
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AMARDEEP DABAS Vs. UNION OF INDIA AND ORS.
|
November 26, 2013 |
|
AMARJEET SINGH @ BABLOO Vs. STATE
|
March 4, 2013 |
|
AMARJIT SINGH Vs. PUNJAB & SIND BANK
|
November 21, 2013 |
|
AMARJIT SINGH KALRA Vs. PRAMOD GUPTA
|
April 5, 2013 |
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AMARNATH MENOKODATH REMANAN Vs. CHAIRMAN, NATIONAL INSTITUTE OF JEWELLERY DESIGN
|
September 18, 2013 |
|
AMBALLUR JOSEPH JAMES Vs. STATE OF DELHI
|
May 1, 2013 |
|
AMBICA PLASTOPACK P. LTD Vs. STATE
|
November 1, 2013 |
|
AMBICA PLASTOPACK PVT LTD Vs. STATE
|
August 22, 2013 |
|
AMBROSE IHECHEROBI OKEKE Vs. D.P.SAXENA INTELLIGENCE OFFICER
|
August 5, 2013 |
|
AMIN KHAN(MOHD) Vs. STATE
|
April 23, 2013 |
|
AMIR RAZA ZAIDI Vs. MUNICIPAL CORPORATION OF DELHI
|
January 17, 2013 |
|
AMIT Vs. STATE NCT OF DELHI
|
May 7, 2013 |
|
AMIT BHANDARI Vs. STATE
|
August 2, 2013 |
|
AMIT CHAUDHARY Vs. STATE
|
December 17, 2013 |
|
AMIT GUPTA Vs. MANJU BALA GUPTA
|
May 16, 2013 |
|
AMIT JAIN Vs. HARVINDER KAUR
|
February 6, 2013 |
|
AMIT KAPOOR @ PUNJABI Vs. STATE OF NCT OF DELHI
|
January 2, 2013 |
|
AMIT KUMAR Vs. DELHI UNIVERSITY
|
November 27, 2013 |
|
AMIT KUMAR Vs. UNION OF INDIA
|
August 1, 2013 |
|
AMIT KUMAR PATHAK Vs. UNION OF INDIA
|
September 9, 2013 |
|
AMIT KUMAR TANWAR Vs. MCD & ANR.
|
April 26, 2013 |
|
AMIT RAHI Vs. JAWAHAR LAL NEHRU UNIVERSITY
|
January 17, 2013 |
|
AMIT SRIVASTAVA Vs. STATE & ORS.
|
May 6, 2013 |
|
AMITA Vs. INSTITUTE OF HOME ECONOMICS
|
December 6, 2013 |
|
AMOD KUMAR KANTH Vs. ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY
|
October 3, 2013 |
|
AMRAPALI INSTITUTE TECHNOLOGY AND ANR. Vs. UNION OF INDIA AND ORS.
|
February 22, 2013 |
|
AMRIK SINGH Vs. DTC
|
March 6, 2013 |
|
AMRIK SINGH Vs. LOCAL SHOPPING COMPLEX WELFARE ASSOCIATION & ORS.
|
February 28, 2013 |
|
AMRISH CHANANA Vs. GOVT OF NCT OF DELHI
|
May 3, 2013 |
|
AMUL URHWARESHE Vs. STATE (NCT OF DELHI)
|
January 8, 2013 |
|
AMY ANTOINETTE MCGREGOR Vs. DIRECTORATE OF FAMILY WELFARE GOVT OF NCT OF DELHI
|
October 24, 2013 |
|
ANAND FINANCE PRIVATE LTD Vs. R.P. ANAND
|
May 24, 2013 |
|
ANAND FINANCE PRIVATE LTD. Vs. R.P. ANAND
|
April 8, 2013 |
|
ANAND J. DATWANI Vs. MS. GEETI BHAGAT DATWANI & ORS.
|
April 30, 2013 |
|
ANAND J.DATWANI Vs. GEETI BHAGAT DATWANI
|
December 6, 2013 |
|
ANAND K.MISHRA Vs. DELHI POLICE
|
November 27, 2013 |
|
ANAND KUMAR @ BEERU Vs. STATE
|
December 3, 2013 |
|
ANAND PARKASH BATRA Vs. CENTRAL BANK OF INDIA
|
September 30, 2013 |
|
ANAND PRAKASH Vs. STATE
|
October 21, 2013 |
|
ANAND PRATYABHOOT VITT NIGAM LTD Vs. MADHU BALA SHARMA
|
May 28, 2013 |
|
ANAND SINGH Vs. UNIVERSITY GRANTS COMMISSION
|
July 23, 2013 |
|
ANAND SINGH Vs. DEEPA SHARMA
|
January 22, 2013 |
|
ANAND TEWARI Vs. UNION OF INDIA
|
September 18, 2013 |
|
ANAND TYAGI AND ORS Vs. STATE AND ORS
|
October 9, 2013 |
|
ANANDA D.V. Vs. STATE NCT OF DELHI
|
November 26, 2013 |
|
ANANDPUR DHAM KALYAN SAMITI Vs. GOVT. OF NCT OF DELHI
|
November 12, 2013 |
|
ANANT KAUSHAL DECD VATSALA KHURANA Vs. KRISHNA SHARMA
|
May 10, 2013 |
|
ANANT PRASAD Vs. UOI
|
January 24, 2013 |
|
ANCHOR HEALTH & BEAUTY CARE PVT.LTD Vs. SHIVAM HYGIENES INDIA PVT. LTD
|
November 7, 2013 |
|
ANGREJ SINGH Vs. STATE
|
October 21, 2013 |
|
ANIL @ ANU Vs. STATE OF NCT
|
February 7, 2013 |
|
ANIL BOTHRA Vs. STATE
|
January 22, 2013 |
|
ANIL DUTT SHARMA Vs. GOVT OF NCT OF DELHI & ORS
|
February 13, 2013 |
|
ANIL DUTTA MISHRA Vs. GANDHI SMARAK SANGRAHALAYA SAMITI
|
August 27, 2013 |
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ANIL DUTTA MISHRA Vs. GANDHI SMARAK SANGRAHALAYA SAMITI
|
July 17, 2013 |
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ANIL GOEL Vs. GHANSHYAM GOEL
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August 26, 2013 |
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ANIL KHANNA Vs. GEETA KHANNA
|
September 2, 2013 |
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ANIL KOCHHAR Vs. THE D.S.I.I. DC
|
February 22, 2013 |
|
ANIL KUMAR Vs. STATE
|
November 28, 2013 |
|
ANIL KUMAR Vs. KARTAR SINGH
|
February 13, 2013 |
|
ANIL KUMAR Vs. STATE (NCT OF DELHI)
|
July 5, 2013 |
|
ANIL KUMAR Vs. UNION OF INDIA
|
April 10, 2013 |
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ANIL KUMAR Vs. COMMISSIONER OF POLICE
|
July 11, 2013 |
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ANIL KUMAR Vs. SARDARI LAL
|
July 24, 2013 |
|
ANIL KUMAR Vs. THE STATE NCT OF DELHI
|
December 19, 2013 |
|
ANIL KUMAR Vs. STAFF SELECTION COMMISSION
|
December 11, 2013 |
|
ANIL KUMAR Vs. CHAIRMAN-CUM-MD, DELHI TRANSPORT CORPORATION
|
March 22, 2013 |
|
ANIL KUMAR Vs. SUNITA
|
February 19, 2013 |
|
ANIL KUMAR @ CHHOTU Vs. STATE
|
July 16, 2013 |
|
ANIL KUMAR @ LALA Vs. STATE GOVT. OF NCT OF DELHI
|
December 10, 2013 |
|
ANIL KUMAR AGGARWAL Vs. SUDHA AGGARWAL & ANR.
|
January 11, 2013 |
|
ANIL KUMAR AGGARWAL Vs. SUDHA AGGARWAL & ANR.
|
January 10, 2013 |
|
ANIL KUMAR AGGARWAL Vs. UOI
|
October 30, 2013 |
|
ANIL KUMAR BAKSHI Vs. STATE
|
May 6, 2013 |
|
ANIL KUMAR JAIN Vs. UOI
|
September 5, 2013 |
|
ANIL KUMAR JAIN Vs. PARITOSH JAIN
|
September 11, 2013 |
|
ANIL KUMAR RAI Vs. UNION OF INDIA
|
July 30, 2013 |
|
ANIL KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
October 30, 2013 |
|
ANIL KUMAR SHARMA Vs. KAMLESH BHATNAGAR
|
October 4, 2013 |
|
ANIL KUMAR SHARMA Vs. UNION OF INDIA
|
September 17, 2013 |
|
ANIL KUMAR SHUKLA Vs. SHRI VISHAL SHUKLA
|
May 6, 2013 |
|
ANIL MAHESHWARI Vs. CBI
|
May 28, 2013 |
|
ANIL MEHTA Vs. STATE
|
May 20, 2013 |
|
ANIL RAJPUT Vs. GKB OPTOLAB PVT LTD
|
April 30, 2013 |
|
ANIL SINGH Vs. AARTI RANI @ SEEMA
|
February 18, 2013 |
|
ANIL SONI Vs. UNION OF INDIA
|
October 21, 2013 |
|
ANIL TANEJA Vs. STATE OF DELHI
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November 19, 2013 |
|
ANITA GHOSH Vs. RAM COLLEGE OF COMMERCE
|
August 23, 2013 |
|
ANITA KUMARI GUPTA Vs. VED BHUSHAN
|
July 9, 2013 |
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ANITA MEHROTRA Vs. MIRANDA HOUSE
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November 21, 2013 |
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ANITA PRIYADARSHINI Vs. UOI
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November 26, 2013 |
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ANITA RAJ GARHIA Vs. ASIAN HOTELS (NORTH) LTD
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October 25, 2013 |
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ANITA SHARMA Vs. STATE NCT OF DELHI
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January 14, 2013 |
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ANJALI BIRLA SAWHNEY Vs. TIRATHRAM SHAH CHARITABLE TRUST
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September 23, 2013 |
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ANJANA KUMARI Vs. DISTRICT & SESSION JUDGE & ANR.
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August 21, 2013 |
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ANJANA SHARMA AND ORS. Vs. SHISHU BHARTI VIDYALAYA AND ORS.
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August 22, 2013 |
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ANJANI KUMAR JHA Vs. DIR. DELHI INSTT. OF TECHNOLOGY
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May 8, 2013 |
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ANJANI KUMAR SINGH Vs. MINISTRY OF DRINKING WATER AND SANITATION AND ANR
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April 11, 2013 |
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ANJANI TECHNOPLAST LTD Vs. UOI
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September 9, 2013 |
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ANJNA SHARMA Vs. SHISHU BHARTI VIDYALAYA
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December 6, 2013 |
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ANJU KURAR Vs. D.D.A.
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May 14, 2013 |
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ANJUMAN-E-HAIDER Vs. CHAIRMAN NDMC, ARCHNA ARORA
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March 18, 2013 |
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ANJUMAN-E-HAIDERI Vs. CHAIRMAN, NDMC
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January 17, 2013 |
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ANKIT AGGARWAL Vs. REGIONAL PASSPORT OFFICER & ANR.
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September 2, 2013 |
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ANKIT DUTT Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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September 2, 2013 |
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ANKIT ROY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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September 11, 2013 |
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ANKIT ROY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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August 7, 2013 |
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ANKUR ARORA @ LUCKY Vs. STATE (NCT OF DELHI)
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February 20, 2013 |
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ANKUR MUTERJA Vs. PUBLIC GRIEVANCE COMMISSION
|
July 24, 2013 |
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ANKUR MUTREJA Vs. DELHI POLICE
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August 30, 2013 |
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ANMOL SINGH Vs. STATE
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May 23, 2013 |
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ANMOL SINGH @ RAJU Vs. STATE (NCT OF DELHI)
|
October 4, 2013 |
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ANOOP MADAN Vs. DENA BANK
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May 22, 2013 |
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ANOOP MAHESHWARI Vs. DEEPALI CHANDHOKE
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May 17, 2013 |
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ANOOP SINGH Vs. GOVT. OF NCT OF DELHI
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October 30, 2013 |
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ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. HOUSING & URBAN DEVELOPMENT CORPORATION LTD
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January 24, 2013 |
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ANSAL PROPERTIES AND INDUSTRIES PVT LTD Vs. RATNU
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November 12, 2013 |
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ANSHUMALEE SOOD Vs. DIN DAYAL SOOD AND ANR.
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November 18, 2013 |
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ANTARIKSH ANAND Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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September 27, 2013 |
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ANTHONY'S SENIOR SECONDARY SCHOOL Vs. RADHIKA SHARMA
|
September 10, 2013 |
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ANTHONYS SENIOR SECONDARY SCHOOL Vs. ROHINI GUPTA
|
August 27, 2013 |
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ANU SHARMA Vs. VINOD PRAKASH SHARMA
|
October 21, 2013 |
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ANUJ KUMAR VERMA Vs. UNION OF INDIA THROUGH ITS SECRETARY
|
October 21, 2013 |
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ANUKAMPA SOLUTIONS PRIVATE LTD Vs. UTTAR PRADESH
|
January 24, 2013 |
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ANUP KUMAR DAS Vs. M/S XEROX INDIA LTD
|
March 8, 2013 |
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ANUP KUMAR KAMAL Vs. UNION OF INDIA
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July 22, 2013 |
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ANUP KUMAR SRIVASTAVA Vs. STATE THR. CBI
|
November 21, 2013 |
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ANUP KUMAR SRIVASTAVA Vs. STATE
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March 14, 2013 |
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ANUPA ABROL Vs. PUNJAB AND SIND BANK
|
September 12, 2013 |
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ANURADHA GULATI Vs. DIRECTORATE OF EDUCATION
|
July 9, 2013 |
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ANURADHA VASHISHT Vs. GOVT. OF NCT OF DELHI
|
October 23, 2013 |
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ANUREET MALHOTRA Vs. UNIVERSITY OF DELHI
|
September 30, 2013 |
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ANURUDH PRASAD Vs. P.O. LABOUR COURT
|
July 4, 2013 |
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ANUSAR GUPTA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
July 2, 2013 |
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ANUSAR GUPTA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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September 11, 2013 |
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ANUSHA TRIPATHI Vs. TEJASVEE SHASTRI
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October 28, 2013 |
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ANWAR @ ADDHA Vs. STATE
|
May 8, 2013 |
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ANWAR ALAM Vs. JAMIA MILIA ISLAMIA AND ORS.
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February 13, 2013 |
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ANWAR HUSSAIN Vs. KAILASH CHAND AGGARWAL
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January 22, 2013 |
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APEEJAY SCHOOL Vs. SURESH CHANDER KALRA
|
April 18, 2013 |
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APEX CHAMBER OF COMMERCE AND INDUSTRY Vs. DELHI DEVELOPMENT AUTHORITY
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November 11, 2013 |
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APEX TANNERY LTD Vs. CREW B O S PRODUCTS LTD
|
February 19, 2013 |
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APOORV MEHTA Vs. GURU GOBIND SINGH INDRAPRASHTHA UNIVERSITY
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September 4, 2013 |
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APOORVA SINGH Vs. UNION OF INDIA & ORS.
|
August 30, 2013 |
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ARCHIT KRISHNA Vs. NATIONAL LAW UNIVERSITY
|
July 19, 2013 |
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ARCHNA DALMIA Vs. NCT OF DELHI
|
May 15, 2013 |
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ARIF Vs. UNION OF INDIA
|
May 30, 2013 |
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ARJUN Vs. STATE
|
September 17, 2013 |
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ARJUN DEV & ORS Vs. UOI & ORS
|
April 23, 2013 |
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ARJUN RAI BHAYANA Vs. SANTOSH HANS
|
October 4, 2013 |
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ARMY PUBLIC SCHOOL Vs. NARENDRA SINGH NAIN
|
August 30, 2013 |
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ARMY WELFARE HOUSING ORGANISATION Vs. ADJUTANT GENERALS BRANCH
|
September 4, 2013 |
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ARPIT BHARGAVA Vs. NORTH DELHI MUNICIPAL CORPORATION
|
April 3, 2013 |
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ARTI Vs. RAJ KUMAR AGGARWAL & ANR
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January 31, 2013 |
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ARUN Vs. DISTRICT & SESSIONS JUDGE
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July 26, 2013 |
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ARUN GARG Vs. DELHI PAINTS AND OIL TRADERS
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December 13, 2013 |
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ARUN KUMAR Vs. GOVT. OF NCT OF DELHI & ANR.
|
September 11, 2013 |
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ARUN KUMAR BHATARA Vs. LEELAWATI
|
May 16, 2013 |
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ARUN KUMAR GURJAR Vs. CBI
|
September 9, 2013 |
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ARUN KUMAR SHARMA Vs. GNCT OF DELHI
|
April 12, 2013 |
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ARUN KUMAR SHARMA Vs. UNION OF INDIA
|
January 9, 2013 |
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ARUN KUMAR SINGH Vs. STATE OF NCT DELHI & ORS.
|
March 6, 2013 |
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ARUN MEHRA Vs. RAVINDER NANDA
|
July 26, 2013 |
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ARUN NIRULA Vs. K.N. JAIN
|
October 7, 2013 |
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ARUN VISHWASH SARDAR Vs. UNION OF INDIA
|
September 2, 2013 |
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ARUNA CHADHA Vs. STATE OF DELHI
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July 25, 2013 |
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ARUNA CHADHA Vs. STATE OF DELHI
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November 22, 2013 |
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ARUNA MEENA Vs. UNION OF INDIA
|
January 7, 2013 |
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ARUNDHATI SAPRU Vs. YASH MEHRA
|
November 12, 2013 |
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ARVIND GARG Vs. NEETA SINGHAL
|
December 6, 2013 |
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ARVIND KUMAR Vs. UOI
|
September 2, 2013 |
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ARVIND KUMAR Vs. NEHA MALIK
|
December 19, 2013 |
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ARVIND KUMAR @ ARUN Vs. STATE
|
March 20, 2013 |
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ARVIND KUMAR SUHAG Vs. UNION OF INDIA
|
February 21, 2013 |
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ARVIND PRATAP SINGH Vs. UNION OF INDIA
|
April 1, 2013 |
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ARVIND SHARMA Vs. GOVT. OF NCT DELHI
|
July 11, 2013 |
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ARVINDER SINGH Vs. AMARJEET SINGH JOLLY
|
February 1, 2013 |
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ARYA SAMAJ Vs. SHAKUNTALA BAKSHI
|
October 21, 2013 |
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ASGAR ALI Vs. STATE (NCT OF DELHI)
|
February 18, 2013 |
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ASHA Vs. PAWAN KUMAR
|
September 17, 2013 |
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ASHA @ AYSHA SIDDIQUI Vs. K C VOHRA & ORS
|
March 22, 2013 |
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ASHA KUWAR & ORS Vs. UNION OF INDIA
|
March 27, 2013 |
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ASHA NARANG SPAAK Vs. HAFCO BRASS USA
|
August 22, 2013 |
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ASHA RANI Vs. MANGHI LAL
|
July 22, 2013 |
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ASHA RANI GUPTA Vs. RAJENDER KUMAR
|
May 8, 2013 |
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ASHAD Vs. STATE
|
November 20, 2013 |
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ASHBEE SYSTEMS P.LTD Vs. AGAUTA SUGAR & CHEMICALS
|
October 23, 2013 |
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ASHIM AND BROS ASSO. Vs. UNION OF INDIA
|
October 11, 2013 |
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ASHIMA INFRASTRUCTURES PVT. LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION OF DELHI
|
May 14, 2013 |
|
ASHISH @ DANGER Vs. STATE
|
May 8, 2013 |
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ASHISH GOEL Vs. RAILTEL CORPORATION OF INDIA LTD AND ANOTHER
|
February 20, 2013 |
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ASHISH KUMAR Vs. UNION OF INDIA
|
September 2, 2013 |
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ASHISH SERVICES Vs. STATE AND ORS.
|
November 26, 2013 |
|
ASHOK Vs. STATE
|
July 25, 2013 |
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ASHOK BEHURIA Vs. RAMESH SINGH @ JOGA SINGH
|
January 9, 2013 |
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ASHOK CHAWLA Vs. STATE
|
February 20, 2013 |
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ASHOK K. NANDA Vs. PUNJAB NATIONAL BANK
|
October 28, 2013 |
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ASHOK KALRA Vs. M/S. AKASH PAPER BOARD PVT. LTD. & ANR.
|
August 27, 2013 |
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ASHOK KRIPLANI Vs. UNION OF INDIA
|
December 9, 2013 |
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ASHOK KRIPLANI Vs. JETHANAND JETHWANI
|
September 18, 2013 |
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ASHOK KUMAR Vs. STATE
|
October 7, 2013 |
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ASHOK KUMAR Vs. MANAGER, LAXMAN PUBLIC SCHOOL
|
September 25, 2013 |
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ASHOK KUMAR Vs. AIR FORCE SENIOR SECONDARY
|
July 31, 2013 |
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ASHOK KUMAR Vs. SHEEL KUMAR
|
February 26, 2013 |
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ASHOK KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
April 8, 2013 |
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ASHOK KUMAR Vs. STATE
|
January 10, 2013 |
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ASHOK KUMAR Vs. STATE
|
September 19, 2013 |
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ASHOK KUMAR Vs. SURJIT KAUR
|
December 2, 2013 |
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ASHOK KUMAR Vs. STATE OF NCT OF DELHI
|
January 8, 2013 |
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ASHOK KUMAR Vs. AIRPORT AUTHORITY OF INDIA
|
September 24, 2013 |
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ASHOK KUMAR Vs. SHASHI SHARMA
|
October 21, 2013 |
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ASHOK KUMAR Vs. PARAMJEET KAUR
|
October 28, 2013 |
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ASHOK KUMAR Vs. CENTRAL WAREHOUSING CORPORATION
|
January 9, 2013 |
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ASHOK KUMAR Vs. PUSHPA RANI DECEASED THROUGH LRS.
|
November 8, 2013 |
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ASHOK KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
|
March 8, 2013 |
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ASHOK KUMAR Vs. SBI OFFICERS ASSOCIATION
|
April 26, 2013 |
|
ASHOK KUMAR @ PINTU Vs. STATE OF DELHI
|
October 1, 2013 |
|
ASHOK KUMAR ARORA Vs. DS SODHI
|
March 21, 2013 |
|
ASHOK KUMAR ASWAL Vs. UOI
|
January 11, 2013 |
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ASHOK KUMAR BHILWARIA Vs. UNION OF INDIA
|
October 30, 2013 |
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ASHOK KUMAR KRISHNALAL PATEL Vs. CONTINENTAL TEXTILE MILLS LTD
|
April 5, 2013 |
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ASHOK KUMAR MANDAL Vs. THE GOVT. OF THE NCT OF DELHI AND ORS.
|
November 13, 2013 |
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ASHOK KUMAR RAIZADA Vs. BANK OF RAJASTHAN
|
December 9, 2013 |
|
ASHOK KUMAR SINGHAL Vs. BIMLA DEVI
|
November 27, 2013 |
|
ASHOK KUMAR VERMA Vs. NEW INDIA ASSURANCE CO. LTD
|
October 10, 2013 |
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ASHOK PARSHAD Vs. MAHALAXMI SUGAR MILLS CO. LTD
|
September 13, 2013 |
|
ASHOK POPLI Vs. CHAIRMAN CUM M.D.
|
August 29, 2013 |
|
ASHOK VISHWAKARMA @ SURJI Vs. STATE
|
July 9, 2013 |
|
ASHUDDIN Vs. STATE
|
July 16, 2013 |
|
ASHUTOSH SHARMA Vs. TORQUE CABLES PVT LTD
|
August 19, 2013 |
|
ASHWANI @ SONU Vs. STATE( NCT OF DELHI)
|
May 27, 2013 |
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ASHWANI KUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
July 19, 2013 |
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ASHWANI SINGH Vs. UNION OF INDIA AND ANR.
|
March 22, 2013 |
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ASIAN PAINTS (INDIA) LTD Vs. SATISH KUMAR
|
July 17, 2013 |
|
ASIF BALWA Vs. CBI
|
October 9, 2013 |
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ASIM CHAUDHARY Vs. UNION OF INDIA & ORS.
|
November 19, 2013 |
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ASK PROPERTIES LTD Vs. M B R AASTHA BHAGWATI
|
March 7, 2013 |
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ASLAM Vs. NAIMA KHATOON
|
April 30, 2013 |
|
ASMITA SHARMA Vs. STATE
|
January 22, 2013 |
|
ASSAN G.TAJWANI Vs. LAND & DEVELOPMENT OFFICER
|
August 1, 2013 |
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ASSOCIATED CEMENT COS. LTD Vs. UNION OF INDIA
|
November 21, 2013 |
|
ASSOCIATED TRADERS AND ENGINEERS PVT. LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 2, 2013 |
|
ASSOCIATION FOR DEVELOPMENT Vs. UOI
|
November 7, 2013 |
|
ASSOCIATION FOR VOLUNTARY ACTION Vs. CHILD TRUST
|
September 24, 2013 |
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ASSOCIATION OF CORPORATION Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
January 10, 2013 |
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ASSOCIATION OF SELF FINANCING INSTITUTIONS Vs. GOVT. OF NCT OF DELHI
|
December 6, 2013 |
|
ASSOCIATION OF SISTERS OF THE DESTITUTE FOR SOCIAL WELFARE SOCIETY Vs. GNCT DELHI & ORS.
|
July 15, 2013 |
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ASSOCIATION OF UNIFIED TELECOM SERVICES Vs. BHARAT SANCHAR NIGAM LIMITED
|
May 31, 2013 |
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ASSTT COMMISSIONER OF INCOME TAX Vs. NILOFAR CURRIMBHOY
|
March 13, 2013 |
|
ATAL BIHARI Vs. UNION OF INDIA
|
September 18, 2013 |
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ATENDER YADAV Vs. STATE GOVT OF NCT OF DELHI
|
October 29, 2013 |
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ATIN KANWAR RELIA & ANR. Vs. KANWAR BALDEV RAJ & ANR.
|
April 12, 2013 |
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ATMA RAM PROPERTIES (P) LTD Vs. DELHI TRANSPORT CORPORATION
|
September 3, 2013 |
|
ATMA RAM PROPERTIES (P) LTD. Vs. DELHI TRANSPORT CORPORATION
|
October 25, 2013 |
|
ATTAR SINGH Vs. STATE OF NCT OF DELHI
|
January 15, 2013 |
|
ATTAR SINGH Vs. HAR BHAGWAN
|
May 1, 2013 |
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ATUL BHARDWAJ Vs. GOVERNMENT OF NCT OF DELHI
|
December 12, 2013 |
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ATUL BHARDWAJ Vs. SHAHEED SUKHDEV COLLEGE & ANR.
|
May 9, 2013 |
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ATUL KUMAR JAIN Vs. N.K. JAIN
|
November 13, 2013 |
|
ATUL SHARMA Vs. STATE
|
May 23, 2013 |
|
ATV PROJECTS INDIA LTD Vs. INDIAN OIL CORPORATION LTD
|
April 29, 2013 |
|
AUDIO DEVICES Vs. BANK OF INDIA
|
February 13, 2013 |
|
AUSTRALIA AND NEW ZEALAND BANKING Vs. TULIP TELECOM LT
|
April 25, 2013 |
|
AUTAR KRISHAN GUPTA & ANR Vs. BRIG KRISHAN GUPTA LRS
|
February 7, 2013 |
|
AUTODESK INC Vs. ARUP DAS
|
October 22, 2013 |
|
AVAL EXPORTS Vs. UNION OF INDIA
|
October 8, 2013 |
|
AVID ALI Vs. STATE (GOVT OF NCT) OF DELHI
|
July 2, 2013 |
|
AVINASH CHANDRA BHATEJA Vs. UOI
|
October 4, 2013 |
|
AVNEESH GUPTA Vs. STATE OF NCT OF DELHI
|
September 4, 2013 |
|
AVNIJA AHLUWALIA (MINOR) & ANR. Vs. MR. VIKAAS AHLUWALIA
|
August 8, 2013 |
|
AVNIJA AHLYWALIA Vs. VIKAAS AHLUWALIA
|
March 5, 2013 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
September 23, 2013 |
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AVTAR SINGH KHURANA Vs. STATE
|
July 22, 2013 |
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AVTAR SINGH THROUGH LRS. Vs. TRILOK SINGH (DECEASED) THROUGH LRS AND ORS.
|
October 1, 2013 |
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AWADESH KUMAR PRAJAPATI Vs. GOVT. OF NCT OF DELHI
|
November 21, 2013 |
|
AXIS BANK LIMITED Vs. VIDESH SANCHAR NIGAM LTD.
|
May 16, 2013 |
|
AZAD SINGH Vs. NATIONAL INSURANCE CO. LTD. & ORS.
|
February 1, 2013 |
|
AZAD SINGH Vs. BABU CHAND
|
October 7, 2013 |
|
AZAD SINGH Vs. UNION OF INDIA AND ORS
|
January 10, 2013 |
|
AZEEM AKHTER Vs. UNION OF INDIA
|
May 17, 2013 |
|
AZIZ Vs. STATE
|
April 29, 2013 |
|
AZIZ AHMED @ AJIT Vs. STATE
|
October 21, 2013 |
|
B PADMAIAH Vs. UNION OF INDIA
|
August 27, 2013 |
|
B R SHARMA Vs. SYNDICATE BANK AND ORS
|
November 25, 2013 |
|
B S E S RAJDHANI POWER LTD & ANR Vs. KOLMET BUILDERS
|
March 14, 2013 |
|
B-BLOCK Vs. MUNICIPAL CORPORATION OF DELHI
|
October 10, 2013 |
|
B.K. GUPTA Vs. DHANRAJ SINGH
|
April 23, 2013 |
|
B.K.KAPOOR Vs. GOVT. OF NCT OF DELHI
|
July 8, 2013 |
|
B.K.PRADHAN Vs. AVTAR KAUR
|
December 9, 2013 |
|
B.K.SHAH MEDICAL INSTITUTE AND RESEARCH CENTRE Vs. BOARD OF GOVERNORS IN SUPER SESSION OF MEDICAL COUNCIL OF INDIA
|
June 21, 2013 |
|
B.M. BHATNAGAR Vs. M/S. HINDUSTAN VEGETABLE OILS CORPORATION LTD.
|
October 23, 2013 |
|
B.M.GUPTA Vs. STATE
|
August 8, 2013 |
|
B.N.SANAWAN Vs. UOI
|
July 3, 2013 |
|
B.P. SHARMA Vs. NAROTTAM SINGH CHOPRA
|
February 18, 2013 |
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B.R. MURAR Vs. THEODORE JUSLIN SUNDI
|
September 30, 2013 |
|
B.R.AMBEDKAR INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
|
August 1, 2013 |
|
B.R.SHARMA Vs. SYNDICATE BANK
|
September 18, 2013 |
|
B.R.SHARMA Vs. SYNDICATE BANK
|
September 20, 2013 |
|
B.S. AHLUWALIA Vs. D.D.A.
|
July 8, 2013 |
|
B.S.CHOWDHARY Vs. DELHI FINANCIAL CORPORATION
|
October 28, 2013 |
|
B.S.OBEROI Vs. P.S.OBEROI
|
February 14, 2013 |
|
BAB VISHWANATH BUILDCON PVT LTD Vs. SHIV SHANKAR MISHRA
|
August 22, 2013 |
|
BABA SAHIB AMBEDKAR HOSPITA Vs. SWASTIKA BHAKAT
|
May 24, 2013 |
|
BABITA Vs. DELHI AGRICULTURAL MARKETING BOARD
|
February 15, 2013 |
|
BABITA & ORS Vs. SARWAN SINGH & ORS
|
December 18, 2013 |
|
BABITA PATHAK Vs. HIGH COURT OF DELHI
|
February 22, 2013 |
|
BABLOO Vs. DYNAMIC FASHIONS PVT LTD
|
October 11, 2013 |
|
BABLOO @ BABU Vs. STATE
|
May 10, 2013 |
|
BABU Vs. STATE
|
May 29, 2013 |
|
BABU @ MANOJ Vs. STATE
|
October 28, 2013 |
|
BABU KHAN Vs. STATE
|
September 4, 2013 |
|
BABU KHAN Vs. UNION OF INDIA
|
March 21, 2013 |
|
BABU LAL Vs. LIC HOUSING FINANCE LTD
|
November 27, 2013 |
|
BABU LAL Vs. GURU HARIKRISHAN PUBLIC SCHOOL
|
May 1, 2013 |
|
BABU LAL GOEL Vs. SHIV KUMAR
|
December 20, 2013 |
|
BABU RAM Vs. UNION OF INDIA
|
December 17, 2013 |
|
BABU RAM Vs. LAND & BUILDING DEPARTMENT
|
December 5, 2013 |
|
BABU RAM AGGARWAL Vs. KRISHNA KUMAR BHATNAGAR
|
January 24, 2013 |
|
BABY NEETA @ SUNITA Vs. MILAND KUMAR
|
September 9, 2013 |
|
BACHHAN LAL Vs. UNION OF INDIA
|
May 8, 2013 |
|
BACHITA BARUAH Vs. GOVT. OF NCT OF DELHI & ANR.
|
February 27, 2013 |
|
BACHNI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 18, 2013 |
|
BADAN LAL(SH.) Vs. RAJESH GULLAH
|
April 1, 2013 |
|
BADAN SINGH Vs. UNION OF INDIA AND ORS.
|
July 23, 2013 |
|
BADSHAH KHAN Vs. RAJBIR SINGH BIDURI & ORS
|
May 6, 2013 |
|
BAHADUR SINGH AND ORS. Vs. STATE
|
April 5, 2013 |
|
BAIJ NATH MITTAL Vs. STATE THR.C.B.I.
|
May 31, 2013 |
|
BAIJNATH Vs. STATE
|
April 10, 2013 |
|
BAIJNATH DUBEY & ANR. Vs. NCT OF DELHI
|
February 6, 2013 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAM AVTAR YADAV
|
May 1, 2013 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SOM WATI
|
April 1, 2013 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. FIZA ALI
|
October 10, 2013 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. FIZA ALI
|
October 11, 2013 |
|
BAJAJ OVERSEAS IMPEX Vs. SPECIAL COMMISSIONER
|
May 8, 2013 |
|
BAL CHAND AND ORS. Vs. STATE NCT OF DELHI
|
November 18, 2013 |
|
BAL KRISHAN & ORS. Vs. TARA SHAHZAD BAHADUR
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October 29, 2013 |
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BALAJI TOUR TRAVELS Vs. UNION OF INDIA
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July 8, 2013 |
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BALBIR SINGH Vs. STATE
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May 7, 2013 |
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BALBIR SINGH Vs. UNION OF INDIA
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July 8, 2013 |
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BALBIR SINGH Vs. GOVT. OF NCT OF DELHI
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September 25, 2013 |
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BALBIR SINGH Vs. GOVT. OF NCT OF DELHI
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February 25, 2013 |
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BALDEV RAJ GADHOK Vs. SUMAN KUMAR GADHOK
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November 26, 2013 |
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BALDEV RAJ JAGGI Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD
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November 28, 2013 |
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BALDEV SINGH Vs. UNION OF INDIA
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July 31, 2013 |
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BALESH Vs. STATE
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December 11, 2013 |
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BALJEET SINGH Vs. M.C.D
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May 8, 2013 |
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BALJEET SINGH Vs. STATE NCT OF DELHI
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May 2, 2013 |
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BALJINDER KAUR Vs. GURU HARKISHAN PUBLIC SCHOOL
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November 12, 2013 |
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BALKISHAN Vs. D.T.C.
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January 10, 2013 |
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BALWAN SINGH Vs. SETTLEMENT OFFICER
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November 12, 2013 |
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BALWAN SINGH Vs. UNION OF INDIA
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August 14, 2013 |
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BALWAN SINGH Vs. BHUPINDER
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March 13, 2013 |
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BALWANT Vs. UNION OF INDIA
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May 14, 2013 |
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BALWANT SINGH Vs. UOI
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April 18, 2013 |
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BAM DEV CHHETRI Vs. JAWAHARIAL NEHRU UNIVERSITY
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November 22, 2013 |
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BANARSI DASS DECD. THR. LRS. & ORS. Vs. SURAJ BHAN & ORS.
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November 18, 2013 |
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BANKEY BIHARI EDUCATIONAL SOCIETY Vs. UNION OF INDIA
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February 7, 2013 |
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BANNA RAM SAINI Vs. UNION OF INDIA AND ORS.
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April 18, 2013 |
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BANSAL AGROTECH PVT LTD Vs. DDA
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April 26, 2013 |
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BANSAL UDYOG Vs. N CT OF DELHI
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August 14, 2013 |
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BANSL STORE Vs. GOVT. OF N.C.T. OF DELHI
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November 11, 2013 |
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BANTI Vs. STATE
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July 4, 2013 |
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BANWARI LAL SHARMA Vs. UOI
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May 28, 2013 |
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BARCLAYS BANK PLC Vs. STATE OF NCT OF DELHI
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September 13, 2013 |
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BARUN KUMAR NAHAR Vs. PARUL NAHAR
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February 5, 2013 |
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BASANT KUMAR Vs. UNION OF INDIA
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May 24, 2013 |
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BASANT KUMAR SHARMA Vs. GOVERNMENT OF INDIA
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August 8, 2013 |
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BASANT KUMAR SHARMA Vs. GOVT. OF INDIA
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February 7, 2013 |
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BASANTI BOSE Vs. S.K.BOSE
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July 30, 2013 |
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BASUDEV GARG Vs. COMMISSIONER OF CUSTOMS
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April 12, 2013 |
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BAZAZ ALLIANZ GENERAL INSURANCE CO. LTD Vs. ROOPWATI
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May 23, 2013 |
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BEEHIVE SYSTEMS PVT LTD Vs. RAJYA SABHA SECRETARIAT
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March 22, 2013 |
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BEERU Vs. STATE NCT OF DELHI
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December 11, 2013 |
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BEG RAJ INDORIA Vs. UNION OF INDIA
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February 14, 2013 |
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BELA KAPOOR Vs. VANDANA KAPOOR
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March 21, 2013 |
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BENTLEY SYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T., DELHI
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October 8, 2013 |
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BHAGAT SINGH Vs. UNION OF INDIA
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May 30, 2013 |
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BHAGHEERATHA ENGINEERING LIMITED Vs. NORTHERN RAILWAY, THR ITS GENERAL MANAGER
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September 12, 2013 |
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BHAGIRATH AGGARWAL Vs. COMMISSIONER OF INCOME TAX
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January 22, 2013 |
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BHAGTU MUNDA Vs. STATE
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September 20, 2013 |
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BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA
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September 19, 2013 |
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BHAGWAN DASS @ KALLU Vs. STATE OF NCT OF DELHI
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April 25, 2013 |
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BHAGWATI Vs. LAXMI DEVI
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November 26, 2013 |
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BHAGWATI PRINTERS PVT. LTD Vs. RAM CHANDER SINGH
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February 1, 2013 |
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BHAI SUNDER DAS SARDAR SINGH PVT. LTD Vs. BHAI BALBIR SINGH
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July 9, 2013 |
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BHAIRWA BHARTI COOP GROUP HOUSING SOCY Vs. UNION OF INDIA
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February 18, 2013 |
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BHAJAN SINGH Vs. LT. GOVERNOR OF NCT OF DELHI & ORS.
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October 31, 2013 |
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BHALLEY RAM Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
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April 11, 2013 |
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BHANDARI ENGINEERS & BUILDERS PVT. LTD. Vs. MAHARIA RAJ J.V.
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January 24, 2013 |
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BHANWAR SINGH Vs. GOVT. OF NCT OF DELHI
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May 30, 2013 |
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BHARAT BHUSHAN Vs. UNION OF INDIA & ORS.
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March 7, 2013 |
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BHARAT BHUSHAN GOEL Vs. PUNJAB NATIONAL BANK
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October 11, 2013 |
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BHARAT BHUSHAN PURI Vs. ACCOUNTANT GENERAL
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January 3, 2013 |
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BHARAT BHUSHAN SHARMA & ANR Vs. INDER BIR SINGH UPPAL
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December 19, 2013 |
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BHARAT BHUSHAN SRIVASTAVA Vs. PRINCIPAL DIRECTOR, THE COMPTROLLER & AUDITOR GENERAL OF INDIA
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August 5, 2013 |
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BHARAT CONSULTANTS PVT. LTD Vs. NDMC THROUGH THE ASSESSING AUTHORITY
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February 20, 2013 |
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BHARAT ELECTRONIC TECHNICAL CADRE ASSOCIATION & AN Vs. UNION OF INDIA & ORS
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April 12, 2013 |
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BHARAT GUPTA Vs. UOI
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July 15, 2013 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. SILOR ASSOCIATES
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October 11, 2013 |
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BHARAT HOTELS LTD. Vs. UNION OF INDIA
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February 8, 2013 |
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BHARAT KUMAR Vs. VINOD SHARMA
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May 17, 2013 |
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BHARAT KUMAR Vs. ASHOK SAHDEV
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September 9, 2013 |
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BHARAT KUMAR BHARTEE Vs. VICE-CHANCELLOR
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October 28, 2013 |
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BHARAT NAGAR SLUM BASTI VICTIM ASSOCIATION Vs. UNION OF INDIA & ORS
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April 10, 2013 |
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BHARAT PETROLEUM CORPORATION LTD Vs. DELHI INTERNATIONAL AIRPORT PVT LTD
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February 11, 2013 |
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BHARAT PETROLEUM CORPORATION LTD Vs. JAGRIT KHAITAN
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February 5, 2013 |
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BHARAT RAI Vs. UNION OF INDIA
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September 10, 2013 |
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BHARAT SANCHAR NIGAM LTD Vs. M/S ANAND BROTHERS PVT LTD
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May 31, 2013 |
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BHARAT SANCHAR NIGAM LTD Vs. S.N.PARACER
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September 17, 2013 |
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BHARAT SANCHAR NIGAM LTD Vs. SURJEET SINGH CHAWLA
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April 1, 2013 |
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BHARAT SANCHAR NIGAM LTD Vs. NEERAJ JAIN
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February 18, 2013 |
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BHARAT SANCHAR NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME
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May 9, 2013 |
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BHARAT SINGH Vs. STATE NCT OF DELHI
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October 25, 2013 |
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BHARAT WADHWA Vs. SUSHMA ARORA
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July 8, 2013 |
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BHARO CHAUDHARY AND ANR. Vs. RAKESH KUMAR AND ORS.
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July 25, 2013 |
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BHARTI AIRTEL LIMITED Vs. UNION OF INDIA
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May 9, 2013 |
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BHARTI AXA GENERAL INSURANCE CO LTD Vs. PINKI
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September 17, 2013 |
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BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. SAHIDAN & ORS.
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September 17, 2013 |
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BHATERI DEVI Vs. STATE OF DELHI
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July 19, 2013 |
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BHAWANA KUMARI MALLICK Vs. UNION OF INDIA
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September 30, 2013 |
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BHAWANI SINGH Vs. UNION OF INDIA AND ANR
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March 7, 2013 |
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BHAWARLAL S. KOTHARI Vs. REGISTRAR APPELLATE TRIBUNAL FOREIGN EXCHANGE
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November 6, 2013 |
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BHIKSHU SATYAPALA Vs. UNION OF INDIA
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July 12, 2013 |
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BHIM @ SAGAR Vs. STATE
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May 23, 2013 |
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BHIM SAIN GUPTA (SINCE DECEASED, THR LRS.) Vs. DDA
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November 27, 2013 |
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BHIM SAIN TANEJA Vs. STATE (NCT OF DELHI)
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January 7, 2013 |
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BHIM SEN SINGH Vs. UNIVERSITY OF DELHI
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February 13, 2013 |
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BHIM SINGH BAJELI Vs. P.O. CENTRAL GOVT. INDUSTRIAL TRIBUNAL
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January 24, 2013 |
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BHOLA Vs. STATE
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July 18, 2013 |
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BHOLA JHA Vs. UNION OF INDIA
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January 16, 2013 |
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BHOLA RAM Vs. GNCTD
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September 27, 2013 |
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BHOLU KHAN Vs. STATE OF NCT OF DELHI
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February 1, 2013 |
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BHOOMI CHATTER SINGH Vs. COMMISSIONER
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February 6, 2013 |
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BHOOP SINGH Vs. DIRECTOR GENERAL, CPWD
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September 17, 2013 |
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BHOOP SINGH Vs. DDA & ORS.
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April 16, 2013 |
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BHOOP SINGH KAUSHIK Vs. UNION OF INDIA
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May 20, 2013 |
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BHULLEY SINGH Vs. STATE N.C.T. OF DELHI
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December 20, 2013 |
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BHUPENDER SINGH BHALLA Vs. NEELU BHALLA @ NEELAM SINGH
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October 29, 2013 |
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BHUPINDER KUMAR Vs. UNION OF INDIA
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July 12, 2013 |
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BHUPINDER KUMAR SAHNI Vs. MUKESH KUMAR AGGARWAL AND ANR.
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November 18, 2013 |
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BHUPINDER SINGH Vs. TARUN PURI
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February 12, 2013 |
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BHUPINDER SINGH MACHRE Vs. VIVEK VARMA
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May 3, 2013 |
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BHUSHAN SHARMA Vs. STATE
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April 30, 2013 |
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BIBBY FINANCIAL SERVICES INDIA PVT. LTD Vs. ECOTECH APPARELS PVT. LTD
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May 8, 2013 |
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BIGUR FINANCE LTD Vs. RAVINDER SINGH
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December 2, 2013 |
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BIHARI LAL Vs. MCD
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May 20, 2013 |
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BIHARI LAL Vs. STATE (NCT OF DELHI)
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March 12, 2013 |
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BIJENDER AND ORS Vs. CHAIRMAN, AIRPORTS AUTHORITY OF INDIA AND ANR
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March 22, 2013 |
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BIJENDER CHAUHAN @ BIJENDER KUMAR Vs. M/S FINANCIAL EYES(INDIA) LTD
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July 23, 2013 |
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BIJENDER KR GUPTA Vs. CORPORATION BANK OF INDIA
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November 22, 2013 |
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BIJENDER KUMAR Vs. ATTAR SINGH
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July 9, 2013 |
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BIJOY KUMAR BAZAZ Vs. M/S YAMAHA MOTOR PVT. LTD
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March 6, 2013 |
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BIKAL BHANOT @ VICKY Vs. STATE
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August 30, 2013 |
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BILJU A.T. Vs. UOI
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May 24, 2013 |
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BILTU ROY & ANR.(SH) Vs. UNION OF INDIA AND ORS.
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January 16, 2013 |
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BIMALKISHORE PANDEY Vs. C.B.I.
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May 30, 2013 |
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BIMLA DEVI Vs. MANGE RAM
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October 9, 2013 |
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BIMLA DEVI Vs. ZILE SINGH
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October 28, 2013 |
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BIND PRAKASH Vs. SAVITRI DEVI
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September 4, 2013 |
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BINDADIN Vs. STATE
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May 6, 2013 |
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BINDER Vs. VEENA & ORS
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March 14, 2013 |
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BINDU KHANNA Vs. MANAGING COMMITTEE
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July 19, 2013 |
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BINDU NATRAJAN Vs. AVI OIL INDIA P. LTD
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February 20, 2013 |
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BINDU RANI Vs. GOVT. OF NCT OF DELHI
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January 17, 2013 |
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BINDU TALWAR Vs. RAKESH TALWAR
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August 12, 2013 |
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BINOD SINGH Vs. UNION OF INDIA
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July 10, 2013 |
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BINU ANAND KHANNA Vs. RATAN TATA
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October 1, 2013 |
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BIPS SYSTEMS LTD Vs. TATA INFOTECH LTD
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July 16, 2013 |
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BIRENDER SINGH Vs. UNION OF INDIA
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December 11, 2013 |
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BIRENDER SINGH SHEKHER Vs. UOI
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January 7, 2013 |
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BIRENDER THAKUR Vs. DELHI JAL BOARD
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February 19, 2013 |
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BIRLA ERICSSON OPTICAL LTD Vs. BHARAT BROADBAND NETWORK LTD
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July 11, 2013 |
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BIRLA VIDYA NIKETAN SCHOOL Vs. GOVT. OF NCT OF DELHI
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August 19, 2013 |
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BIRMANAND Vs. UNION OF INDIA
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August 2, 2013 |
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BIRPAL SINGH Vs. LT. GOVERNOR (ADMINISTRATOR) DELHI
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November 1, 2013 |
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BISHAN DASS DURGA Vs. STATE NCT OF DELHI
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November 19, 2013 |
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BISHAN SINGH Vs. UNION OF INDIA & ANR.
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July 31, 2013 |
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BLOOMBERG FINANCE LP Vs. PRAFULL SAKLECHA
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October 11, 2013 |
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BLUE STAR LTD Vs. UNISON HOTELS LTD
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January 7, 2013 |
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BLUEBERRY BOOKS Vs. GOOGLE INDIA PVT. LTD
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November 28, 2013 |
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BOEHRINGER INGELHEIM PHARMA Vs. PREMCHAND GODHA
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December 16, 2013 |
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BOULEVARD MCD RESIDENTS WELFARE ASSOCIATION Vs. COMMISSIONER OF POLICE NORTH
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February 7, 2013 |
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BOULEVARD MCD RESIDENTS WELFARE ASSOCIATION Vs. DY COMMISSIONER OF POLICE NORTH & ANR.
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February 6, 2013 |
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BPTP LIMITED Vs. CPI INDIA LIMITED
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October 9, 2013 |
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BR PACKAGING INDUSTRIES Vs. DELHI STATE INDUSTRIES DEVELOPMENT CORPORATION LTD
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November 11, 2013 |
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BRAHAM PRAKASH DHIKIA Vs. STATE
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October 29, 2013 |
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BRAHAMDEV PANDIT Vs. STATE (NCT) OF DELHI
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February 8, 2013 |
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BRAHAMJEET Vs. KANWAR PAL GAUTAM & ORS
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April 8, 2013 |
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BRAHM DUTT SHARMA Vs. STATE
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October 7, 2013 |
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BRAHM SINGH Vs. GULSHAN KUMAR GULATI
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September 17, 2013 |
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BRIDGE AND ROOF COMPANY INDIA LTD Vs. UNION OF INDIA
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August 8, 2013 |
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BRIG. P.J.S.RANGAR Vs. UOI
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February 27, 2013 |
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BRIJ KISHORE Vs. SANDEEP KUMAR
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October 25, 2013 |
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BRIJ MOHAN BANSAL Vs. GOVT. OF NCT OF DELHI
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November 26, 2013 |
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BRIJ MOHAN LAL JAIN AND ANR. Vs. UNION OF INDIA & OTHERS
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August 21, 2013 |
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BRIJ MOHINI Vs. DELHI DEVELOPMENT AUTHORITY
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July 3, 2013 |
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BRIJ RAJ TRIPATHI Vs. STATE
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July 29, 2013 |
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BRIJESH Vs. STATE
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September 2, 2013 |
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BRIJESH KUMAR GUPTA Vs. STATE
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September 24, 2013 |
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BRISTOL MYERS SQUIBB COMPANY Vs. V.C. BHUTADA
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October 11, 2013 |
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BRITE ARICON Vs. AIRPORT AUTHORITY OF INDIA
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July 24, 2013 |
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BRITE NEON SIGNS PVT. LTD. Vs. PUBLIC WORKS DEPTT.
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September 10, 2013 |
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BROJEN SINGH Vs. UOI
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September 9, 2013 |
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BSES RAJDHANI POWER LIMITED Vs. S.K. BHATIA
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February 28, 2013 |
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BSES RAJDHANI POWER LTD Vs. POLOSPOR ENGINEERS (I) LTD
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March 4, 2013 |
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BSES YAMUNA POWER LIMITED Vs. SHYAM BIHARI SINGHAL
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September 24, 2013 |
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BSES YAMUNA POWER LTD Vs. ROSHAN MASOOD
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November 19, 2013 |
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BSES YAMUNA POWER LTD. Vs. BABU RAM JAIN & ORS.
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March 1, 2013 |
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BSNL Vs. ATTAR SINGH
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March 20, 2013 |
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BUDHI SINGH RAWAT Vs. NATIONAL COMMISSION FOR WOMEN & ORS.
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November 11, 2013 |
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BUMBRAH ELECTRIC CO. Vs. DELHI DEVELOPMENT AUTHORITY
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November 7, 2013 |
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BUTNA DEVI Vs. AMIT TALWAR
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October 1, 2013 |
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BUVNES KUMAR RAJVANSHI Vs. GOVT. OF INDIA
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October 7, 2013 |
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BV SHRIHARI RAO Vs. OIL AND NATURAL GAS CORPORATION LTD
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September 2, 2013 |
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C & S ELECTRIC LTD Vs. UNION OF INDIA
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December 19, 2013 |
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C. PARTHASARTHY Vs. BULLS AND BEARS (STOCK BROKERS) LTD
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January 4, 2013 |
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C. VIJAYA KUMAR Vs. STATE
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September 30, 2013 |
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C.B. RAI Vs. C.B.I
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May 8, 2013 |
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C.D.SHARMA Vs. UNION OF INDIA
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May 1, 2013 |
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C.I.T. DELHI-III Vs. ORIENT INSTRUMENT P. LTD.
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November 20, 2013 |
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C.P. INASU Vs. DDA
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April 8, 2013 |
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C.P.GUPTA Vs. UNION OF INDIA
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July 12, 2013 |
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C.S.GAUTAM Vs. NATIONAL TERMAL POWER CORPORATION LTD
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November 18, 2013 |
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C.S.GERA Vs. B.S.E.S RAJDHANI POWR LIMITED
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December 9, 2013 |
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CADILA HEALTHCARE LTD Vs. MEDIPOL PHARMACEUTICAL INDIA PVT. LTD
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April 23, 2013 |
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CAIRN UK HOLDINGS LIMITED Vs. DIRECTOR OF INCOME-TAX
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October 7, 2013 |
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CAMBRIDGE PRIMARY SCHOOL Vs. DIRECTORATE OF EDUCATION
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July 24, 2013 |
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CANARA BANK Vs. M/S PICK UP AUTO PRODUCTS
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December 17, 2013 |
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CANON INDIA PVT LTD Vs. K T HOLIDAYS PVT LT D& ANR
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January 31, 2013 |
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CANON INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 31, 2013 |
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CAPART Vs. BR SUMAN
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April 1, 2013 |
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CAPT ANIRUDH TYAGI Vs. INDIAN AIRLINES LTD
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March 12, 2013 |
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CAPT N C JAIN Vs. AIR INDIA LTD & ANR
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November 26, 2013 |
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CAPT. BHARAT PRASAD Vs. UNION OF INDIA
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May 22, 2013 |
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CAPT. R.L. MATHUR Vs. UOI
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April 1, 2013 |
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CAPTAIN KERSY RATONSHA DRIVER Vs. NEPC INDIA LTD
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March 13, 2013 |
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CARGILL INDIA P. LTD. Vs. STATE
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February 19, 2013 |
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CBI Vs. RAJINDER KUMAR MALHOTRA
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October 8, 2013 |
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CBZ CHEMICALS LTD Vs. KEE PHARMA LTD
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February 11, 2013 |
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CCI OFFICERS ASSOCIATION AND ANR. Vs. UOI AND ORS.
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November 20, 2013 |
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CCP Vs. MAA KARNI COAL CARRIERS (P) LTD
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August 21, 2013 |
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CEMENT CORPORATION OF INDIA Vs. AMARJIT SINGH
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May 16, 2013 |
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CENTAUR HOTEL LTD Vs. P.O., INDUSTRIAL TRIBUNAL
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February 7, 2013 |
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CENTAUR HOTEL LTD. Vs. P.O. INDUSTRIAL TRIBUNAL
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February 7, 2013 |
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CENTRAL BANK OF INDIA Vs. UNION OF INDIA
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October 29, 2013 |
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CENTRAL BUREAU OF INVESTIGATION Vs. P.K.THUNGON
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February 4, 2013 |
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CENTRAL BUREAU OF INVESTIGATION Vs. BIRENDRA KUMAR SINGH @ VIRENDRA KUMAR SINGH @ PANDIT
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November 29, 2013 |
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CENTRAL BUREAU OF INVESTIGATION THR RAVI GAMBHIR Vs. ISHA DEVI
|
January 10, 2013 |
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CENTRAL WAREHOUSING CORPORATION Vs. BOMBAY CONTAINER TERMINALS PVT. LTD
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December 19, 2013 |
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CENTRE FOR DEVELOPMENT COMMINICATION Vs. JITF URBAN WASTE MANAGEMENT LTD
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February 4, 2013 |
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CENTRE FOR DEVELOPMENT OF TELEMATICS Vs. UOI
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March 19, 2013 |
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CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) Vs. INSTRUMENTATION LTD.
|
April 30, 2013 |
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CEPHEM MILK SPECIALTIES Vs. NUTRI CHEM
|
September 10, 2013 |
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CHAIRMAN, DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. RAJNI
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March 5, 2013 |
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CHAMAN LAL Vs. CENTRAL BUREAU OF INVESTIGATION
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January 4, 2013 |
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CHAMELI Vs. KUNDAN LAL
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August 30, 2013 |
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CHANAN KAUR Vs. AJIT SINGH
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September 18, 2013 |
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CHANCHAL DHINGRA Vs. RAJ GOPAL MEHRA
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September 19, 2013 |
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CHAND BABU Vs. STATE (GOVT. OF NCT OF DELHI)
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February 20, 2013 |
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CHAND RAM S/O ZILE SINGH Vs. STATE
|
August 7, 2013 |
|
CHANDAN @ MANJIT Vs. STATE
|
August 12, 2013 |
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CHANDANA BANDYOPADHYAY Vs. SHYAMA PRASAD VIDYALAYA SR. SECONDARY SCHOOL
|
October 28, 2013 |
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CHANDER BHAN Vs. STATE (N.C.T. OF DELHI)
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March 6, 2013 |
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CHANDER DEV Vs. DELHI TRANSCO LTD
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January 15, 2013 |
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CHANDER KALA Vs. SATPAL
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September 11, 2013 |
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CHANDER KIRTI RANI TANDON Vs. VXL LODGING N BOARDING SERVICES PVT LTD
|
January 31, 2013 |
|
CHANDER MOHAN DUTTA Vs. STATE
|
May 27, 2013 |
|
CHANDER MOHAN LALL Vs. DLF COMMERCIAL DEVELOPERS LTD
|
July 1, 2013 |
|
CHANDER PRAKASH Vs. RESERVE BANK OF INDIA
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April 22, 2013 |
|
CHANDER PRAKASH KAUSHAL Vs. GOVT OF NCT OF DELHI
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August 27, 2013 |
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CHANDER PRAKASH MEENA Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
|
September 16, 2013 |
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CHANDER SEN AND ORS Vs. DIRECTOR OF EDUCATION AND ORS
|
July 18, 2013 |
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CHANDER SHAMSHER SINGH Vs. INDIAN RAILWAYS CATERING & TOURISM CORPORATION LTD
|
April 4, 2013 |
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CHANDER SHEKHAR DIWAN Vs. STATE
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November 11, 2013 |
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CHANDER SHEKHAR MANCHANDA Vs. AARTI MANCHANDA
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February 19, 2013 |
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CHANDRA PRAKASH TIWARI Vs. STATE OF N.C.T. OF DELHI
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May 29, 2013 |
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CHANDRA ROOP Vs. AIRPORT AUTHORITY OF INDIA
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October 3, 2013 |
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CHANDRO DEVI Vs. MANAV BHARTI INDIA INTERNATIONAL SCHOOL
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November 25, 2013 |
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CHARAN SINGH Vs. UNION OF INDIA AND ANR.
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January 28, 2013 |
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CHARAN SINGH Vs. GAON SABHA NEELWAL
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July 2, 2013 |
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CHARANJEET KAUR Vs. GOVERNMENT OF N.C.T. OF DELHI AND ORS.
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July 29, 2013 |
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CHARANJEET SINGH Vs. MAHAVIR SINGH
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May 15, 2013 |
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CHARANJIT Vs. D.D.A.
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April 9, 2013 |
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CHARITABLE EDUCATION & WELFARE SOCIETY Vs. UNION OF INDIA
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July 12, 2013 |
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CHARU NAGWANI Vs. LAKHMI CHAND NAGWANI
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October 22, 2013 |
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CHARUMATI S. KHANDARE Vs. UNION OF INDIA
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September 4, 2013 |
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CHARUMATI S. KHANDARE Vs. NATIONAL SCHOOL OF DRAMA
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September 11, 2013 |
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CHATAR SAIN Vs. UOI
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May 20, 2013 |
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CHATURBHUJ Vs. KAILASH
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April 4, 2013 |
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CHEMICAL SYSTEMS TECHNOLOGIES (INDIA) PVT. LTD. Vs. SIMBHAOLI SUGAR MILLS LTD.
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February 1, 2013 |
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CHEMONS INDIA PVT. LTD Vs. VIJAY SINGH SANDHU
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September 18, 2013 |
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CHET RAM GUPTA Vs. MOTIAN DEVI LAMBA
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November 6, 2013 |
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CHETAN PRAKASH Vs. REGISTRAR GENERAL AND ORS.
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January 16, 2013 |
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CHHERINDA INDI GURUNDA Vs. THE STATE (GOVT. OF NCT) DELHI
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March 18, 2013 |
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CHHOTEY LAL Vs. KIRORI LAL
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September 26, 2013 |
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CHIEF SECRETARY, GNCT DELHI Vs. SUNIL RAWAT
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January 9, 2013 |
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CHIEF SECRETARY, GOVT. OF NCT OF DELHI Vs. SATISH KUMAR
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November 1, 2013 |
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CHIJOKE SMITH OKPE Vs. STATE
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May 23, 2013 |
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CHIMMA JAIN @ ASHA JAIN AND ANOTHER Vs. PREETI JAIN AND ANOTHER
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November 20, 2013 |
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CHINTAN ARVIND KAPADIA & ANR Vs. STATE & ANR
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February 12, 2013 |
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CHINTESHWAR STEEL PVT. LTD Vs. UNION OF INDIA
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November 26, 2013 |
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CHITTRAROOPA PALIT Vs. GLOBAL HEALTH PVT. LTD. & ANR.
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August 6, 2013 |
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CHOLAMANDALAM MS GENERAL INS. CO LTD Vs. SUDHA
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September 16, 2013 |
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CHOLAMANDALAM MS. GENERAL INS. CO LTD Vs. SUMAN AND OTHERS
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September 16, 2013 |
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CHOLAMANDLAM MS GENERAL INSURANCE Vs. SUNITA AND ORS.
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January 11, 2013 |
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CHOTTEY LAL Vs. STATE
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October 4, 2013 |
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CHUGH KATHURIA ENGINEERS P LTD Vs. DELHI DEVELOPMENT AUTHORITY
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April 30, 2013 |
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CHUNI LAL Vs. STATE OF DELHI
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August 8, 2013 |
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CICO TECHNOLOGIES LTD Vs. M/S SHRIRAM ENTERPRISES
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May 31, 2013 |
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CIT Vs. GLOBAL GREEN COMPANY LTD.
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December 10, 2013 |
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CIT Vs. GANGESHWARI METAL PVT LTD
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December 21, 2013 |
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CIT Vs. NASA FINELEASE P LTD
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September 6, 2013 |
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CIT Vs. AGNITY INDIA TECHNOLOGIES PVT LTD
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July 10, 2013 |
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CIT Vs. ANSAL HOUSING AND CONSTRUCTION LTD
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July 19, 2013 |
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CIT Vs. AJAY KAPOOR
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July 24, 2013 |
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CIT Vs. PEARL INTERCONTINENTAL
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August 6, 2013 |
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CIT Vs. SADHNA GUPTA
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March 6, 2013 |
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CIT Vs. GLOBAL VANTEDGE PVT. LTD
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March 14, 2013 |
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CIT Vs. DISCOVERY ESTATES PVT. LTD
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February 18, 2013 |
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CIT Vs. SURESH NANDA
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February 25, 2013 |
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CIT Vs. VINOD KUMAR GUPTA
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February 7, 2013 |
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CIT Vs. NIPUN BUILDERS AND DEVELOPERS PVT LTD
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January 7, 2013 |
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CIT Vs. RANBAXY LABORATORIES LTD.
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September 13, 2013 |
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CIT Vs. HANUMAN PRASAD GANERIWALA
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November 29, 2013 |
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CIT Vs. AAPKI MARKETING PVT. LTD.
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October 28, 2013 |
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CIT Vs. TITAN SECURITIES LTD
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February 28, 2013 |
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CIT Vs. AKME PROJECTS LTD
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May 2, 2013 |
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CIT Vs. ACL WIRELESS LTD
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December 10, 2013 |
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CIT Vs. HARDARSHAN SINGH
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January 9, 2013 |
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CIT Vs. GANGESHWARI METAL PVT LTD
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January 21, 2013 |
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CIT Vs. MAK DATA LTD
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January 22, 2013 |
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CIT Vs. MEERA GOYAL
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January 17, 2013 |
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CIT DELHI-IV Vs. HUGHES COMMUNICATION INDIA LTD
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March 7, 2013 |
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CITI BANK, N.A. Vs. MOSER BAER INDIA LTD.
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July 17, 2013 |
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CIVIL SERVICES OFFICERS INSTITUTE Vs. DARGAH PANCH PEER & ORS
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February 20, 2013 |
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CNA EXPORTS PVT. LTD. AND ORS. Vs. DAYAL D SHAHDADPURI AND ORS.
|
July 30, 2013 |
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COCA COLA COMPANY Vs. RAJESH
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May 8, 2013 |
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COIM INDIA PVT LTD Vs. KURT O JOHN SHOE COMPONENTS(I) PVT LTD
|
July 9, 2013 |
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COL.V. KATJU Vs. DELHI DEVELOPMENT AUTHORITY
|
January 17, 2013 |
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COLGATE PALMOLIVE (INDIA) LTD Vs. HINDUSTAN UNILEVER LTD
|
August 21, 2013 |
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COLGATE PALMOLIVE COMPANY Vs. HINDUSTAN UNILEVER LTD
|
December 10, 2013 |
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COMISSIONER OF POLICE Vs. SATYAVIR SINGH
|
May 8, 2013 |
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COMMANDER Vs. BHUPENDERA KARDEAM
|
November 12, 2013 |
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COMMIOSSIONER OF INCOME TAX Vs. GOKUL CHAND HARI CHAND
|
September 2, 2013 |
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COMMISSIONER INCOME TAX Vs. NIPUAN AUTO PVT LTD
|
April 30, 2013 |
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COMMISSIONER OF C. EX. Vs. PRAVEEN TOBACCO CO. PVT. LTD.
|
September 16, 2013 |
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COMMISSIONER OF C. EX., DELHI-II Vs. SHEETAL MERCANTILE (P) LTD.
|
October 25, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S.G. ENGINEERS
|
July 5, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIGMA CORPORATION INDIA PVT LTD
|
April 22, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GRAND CARD INDUSTRIES
|
December 18, 2013 |
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COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. SIMPLEX INFRASTRUCTURE & FOUNDRY WORKS
|
April 23, 2013 |
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COMMISSIONER OF CENTRAL EXCISE DELHI Vs. BALAJI TRADING CO.
|
January 21, 2013 |
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COMMISSIONER OF CUSTOMS Vs. VARUN SHARMA
|
April 16, 2013 |
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COMMISSIONER OF CUSTOMS (I & G) Vs. ERICSSON INDIA PVT. LTD.
|
October 23, 2013 |
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COMMISSIONER OF INCOME TAX Vs. ELECTROLUX KELVENATRO LTD.
|
August 12, 2013 |
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COMMISSIONER OF INCOME TAX Vs. MINDA WIRELINKS PVT. LTD.
|
August 12, 2013 |
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COMMISSIONER OF INCOME TAX Vs. LAHSA CONSTRUCTION PVT. LTD.
|
August 12, 2013 |
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COMMISSIONER OF INCOME TAX Vs. NEERA BHANDARI
|
March 22, 2013 |
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COMMISSIONER OF INCOME TAX Vs. GITA DUGGAL
|
February 21, 2013 |
|
COMMISSIONER OF INCOME TAX Vs. AIRLINES ALLIED SERVICES LTD
|
August 8, 2013 |
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COMMISSIONER OF INCOME TAX Vs. CHEIL COMMUNICATIONS INDIA PVT. LTD.
|
April 17, 2013 |
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COMMISSIONER OF INCOME TAX Vs. MIRA EXIM LTD
|
October 3, 2013 |
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COMMISSIONER OF INCOME TAX Vs. ANGELIQUE INTERNATIONAL LTD
|
September 23, 2013 |
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COMMISSIONER OF INCOME TAX Vs. HERO MANAGEMENT SERVICE LIMITED
|
September 23, 2013 |
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COMMISSIONER OF INCOME TAX Vs. SAMTEL INDIA LIMITED
|
September 26, 2013 |
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COMMISSIONER OF INCOME TAX Vs. NEW DELHI TELEVISION LTD.
|
September 10, 2013 |
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COMMISSIONER OF INCOME TAX Vs. ALPEX EXPORTS PVT. LTD.
|
September 3, 2013 |
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COMMISSIONER OF INCOME TAX Vs. SHIVALI CONSTRUCTION PVT.LTD.
|
May 1, 2013 |
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COMMISSIONER OF INCOME TAX Vs. AKME PROJECTS LTD
|
January 2, 2013 |
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COMMISSIONER OF INCOME TAX Vs. VERIZON INDIA PVT LTD
|
May 29, 2013 |
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COMMISSIONER OF INCOME TAX Vs. NEENU DUTTA
|
May 31, 2013 |
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COMMISSIONER OF INCOME TAX Vs. SHIV KUMAR
|
April 8, 2013 |
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COMMISSIONER OF INCOME TAX Vs. CHEIL COMMUNICATIONS INDIA PVT. LTD
|
April 15, 2013 |
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COMMISSIONER OF INCOME TAX Vs. DHOOMKETU BUILDERS & DEVELOPMENT PVT. LTD
|
April 23, 2013 |
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COMMISSIONER OF INCOME TAX Vs. SUPREME POLYPROPOLENE PVT. LTD.
|
April 26, 2013 |
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COMMISSIONER OF INCOME TAX Vs. LIVING MEDIA INDIA LTD
|
April 26, 2013 |
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COMMISSIONER OF INCOME TAX Vs. NIRMAL BANSAL
|
April 30, 2013 |
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COMMISSIONER OF INCOME TAX Vs. BHARTI AIRTEL LIMITED
|
July 19, 2013 |
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COMMISSIONER OF INCOME TAX Vs. HCIL KALINDEE ARSSPL
|
July 29, 2013 |
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COMMISSIONER OF INCOME TAX Vs. PRAKASH TUBES LIMITED
|
August 21, 2013 |
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COMMISSIONER OF INCOME TAX Vs. VIRENDARA KUMAR GUPTA
|
December 22, 2013 |
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COMMISSIONER OF INCOME TAX Vs. VIRENDRA KUMAR GUPTA
|
November 22, 2013 |
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COMMISSIONER OF INCOME TAX Vs. BHUSHAN CAPITAL AND CREDITS SERVICES LTD.
|
January 30, 2013 |
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COMMISSIONER OF INCOME TAX Vs. JASWINDER SINGH AHUJA
|
February 8, 2013 |
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COMMISSIONER OF INCOME TAX Vs. VINIYAS FINANCE AND INVESTMENT PVT LTD
|
February 11, 2013 |
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COMMISSIONER OF INCOME TAX Vs. K AND CO
|
February 14, 2013 |
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COMMISSIONER OF INCOME TAX Vs. MENTOR GRAPHICS(NOIDA)PVT.LTD.
|
April 4, 2013 |
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COMMISSIONER OF INCOME TAX Vs. M/S DELHI PRESS PATRA PRAKASHAN LTD
|
May 31, 2013 |
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COMMISSIONER OF INCOME TAX Vs. ARADHANA DRINKS AND BEVERAGES PVT LTD
|
April 1, 2013 |
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COMMISSIONER OF INCOME TAX Vs. INFOMEDIARY INDIA PVT. LTD.
|
May 21, 2013 |
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COMMISSIONER OF INCOME TAX Vs. SAM GLOBAL SECURITIES LTD
|
September 2, 2013 |
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COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR
|
September 6, 2013 |
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COMMISSIONER OF INCOME TAX Vs. HANDICRAFTS AND HANDLOOMS EXPORT CORPN. OF INDIA LTD
|
September 5, 2013 |
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COMMISSIONER OF INCOME TAX Vs. DINESH KUMAR AGARWAL
|
August 29, 2013 |
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COMMISSIONER OF INCOME TAX Vs. TECHNOVATE E SOLUTIONS PVT. LTD
|
February 26, 2013 |
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COMMISSIONER OF INCOME TAX Vs. SUDHIR JAIN
|
November 26, 2013 |
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COMMISSIONER OF INCOME TAX Vs. BHARTI AIRTEL LIMITED
|
July 18, 2013 |
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COMMISSIONER OF INCOME TAX Vs. SAMSUNG INDIA ELECTRONICS LTD.
|
July 9, 2013 |
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COMMISSIONER OF INCOME TAX Vs. DLF COMMERCIAL DEVELOPERS LIMITED
|
July 11, 2013 |
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COMMISSIONER OF INCOME TAX Vs. KAMAL WAHAL
|
January 11, 2013 |
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COMMISSIONER OF INCOME TAX Vs. ABHINAV KUMAR MITTAL
|
January 23, 2013 |
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COMMISSIONER OF INCOME TAX Vs. JAKSON LTD
|
January 29, 2013 |
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COMMISSIONER OF INCOME TAX Vs. BHUSHAN CAPITAL AND CREDITS SERVICES LTD
|
February 1, 2013 |
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COMMISSIONER OF INCOME TAX Vs. KULDEEP SOOD
|
January 30, 2013 |
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COMMISSIONER OF INCOME TAX Vs. AVINASH JAIN
|
January 9, 2013 |
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COMMISSIONER OF INCOME TAX Vs. INTERCONTINENTAL TRADING & INVESTMENT CO.LTD
|
January 4, 2013 |
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COMMISSIONER OF INCOME TAX Vs. ASHOK MITTAL
|
February 7, 2013 |
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COMMISSIONER OF INCOME TAX Vs. ARCANE DEVELOPERS PVT. LTD
|
October 8, 2013 |
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COMMISSIONER OF INCOME TAX Vs. EXPRESS SECURITIES PVT LTD
|
October 22, 2013 |
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COMMISSIONER OF INCOME TAX Vs. NR PORTFOLIO PVT LTD
|
November 22, 2013 |
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COMMISSIONER OF INCOME TAX Vs. M/S ASSOCIATE TECHNO PLASTICS P. LTD
|
November 21, 2013 |
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COMMISSIONER OF INCOME TAX Vs. ASHOK MITTAL
|
November 21, 2013 |
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COMMISSIONER OF INCOME TAX Vs. GOETZE (INDIA) LIMITED
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December 9, 2013 |
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COMMISSIONER OF INCOME TAX Vs. NTARIKA PROPERTIES INVESTMENT PVT. LTD
|
November 28, 2013 |
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COMMISSIONER OF INCOME TAX Vs. BHARTI HEXACOM LTD
|
December 19, 2013 |
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COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT
|
July 2, 2013 |
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COMMISSIONER OF INCOME TAX Vs. AAR BEE INDUSTRIES
|
July 2, 2013 |
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COMMISSIONER OF INCOME TAX Vs. DELHI HOUSING
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February 12, 2013 |
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COMMISSIONER OF INCOME TAX - II Vs. M/S MBL & CO. LTD
|
May 17, 2013 |
|
COMMISSIONER OF INCOME TAX - III Vs. M/S SUREN INTERNATIONAL PVT LTD
|
May 7, 2013 |
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COMMISSIONER OF INCOME TAX - IV Vs. M/S INSECTICIDES (INDIA) LTD.
|
May 20, 2013 |
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COMMISSIONER OF INCOME TAX -XIII Vs. RAJINDER KUMAR
|
July 1, 2013 |
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COMMISSIONER OF INCOME TAX DELHI Vs. GLOBUS SECURITIES & FINANCE PVT. LTD
|
December 10, 2013 |
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COMMISSIONER OF INCOME TAX DELHI Vs. TYAGI ANAND & CO. PVT LTD
|
October 11, 2013 |
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COMMISSIONER OF INCOME TAX DELHI Vs. DCM LIMITED
|
August 30, 2013 |
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COMMISSIONER OF INCOME TAX DELHI -IV Vs. DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORTATION LTD
|
July 16, 2013 |
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COMMISSIONER OF INCOME TAX DELHI-II Vs. JAIN EXPORTS PVT. LTD.
|
May 24, 2013 |
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COMMISSIONER OF INCOME TAX III Vs. UDAYVEER SINGH
|
October 23, 2013 |
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COMMISSIONER OF INCOME TAX XV Vs. BHARTI MISHRA
|
December 18, 2013 |
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COMMISSIONER OF INCOME TAX, DELHI Vs. MADHUSHREE GUPTA
|
February 27, 2013 |
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COMMISSIONER OF INCOME TAX, DELHI Vs. DELHI APARTMENTS PVT LTD
|
March 7, 2013 |
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COMMISSIONER OF INCOME TAX, DELHI Vs. H.B. LEASING & FINANCE LTD.
|
July 4, 2013 |
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COMMISSIONER OF INCOME TAX, DELHI XVI Vs. ARUN MALHOTRA
|
November 25, 2013 |
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COMMISSIONER OF INCOME TAX, LARGE TAXPAYERS UNIT Vs. INDIAN RAILWAY FINANCE CORPORATION LTD.
|
October 31, 2013 |
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COMMISSIONER OF INCOME TAX-(C)-III Vs. FLEX FOODS LTD
|
May 10, 2013 |
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COMMISSIONER OF INCOME TAX-II Vs. MAF ACADEMY P. LTD
|
November 28, 2013 |
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COMMISSIONER OF INCOME TAX-II Vs. LEROY SOMER & CONTROLS (INDIA) PVT. LTD
|
August 30, 2013 |
|
COMMISSIONER OF INCOME TAX-III Vs. ARCOTECH LTD (FORMERLY SKS LTD.)
|
September 12, 2013 |
|
COMMISSIONER OF INCOME TAX-IV Vs. STRATEX NET WORKS (INDIA) PVT. LTD
|
May 6, 2013 |
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COMMISSIONER OF INCOME TAX-V Vs. ASHOK KUMAR RALHAN
|
November 22, 2013 |
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COMMISSIONER OF INCOME TAX-VI Vs. TIMES BUSINESS SOLUTION LTD
|
April 9, 2013 |
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COMMISSIONER OF INCOME TAX-VIII Vs. AJAI SHUKLA
|
January 16, 2013 |
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COMMISSIONER OF INCOME-TAX-III Vs. SAMARA INDIA PVT. LTD
|
May 10, 2013 |
|
COMMISSIONER OF POLICE Vs. SUNIL KUMAR
|
May 6, 2013 |
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COMMISSIONER OF POLICE Vs. MUKESH KUMAR
|
April 29, 2013 |
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COMMISSIONER OF POLICE Vs. H.C. FATEH SINGH
|
January 31, 2013 |
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COMMISSIONER OF POLICE Vs. DINESH KUMAR
|
May 14, 2013 |
|
COMMISSIONER OF POLICE Vs. VIKRAM SINGH
|
July 3, 2013 |
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COMMISSIONER OF POLICE Vs. HARISH KUMAR YADAV
|
January 3, 2013 |
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COMMISSIONER OF POLICE Vs. BRAHM PRAKASH
|
October 21, 2013 |
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COMMISSIONER OF POLICE Vs. PREM SINGH CHOUDHARY
|
December 5, 2013 |
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COMMISSIONER OF POLICE Vs. BADAL SINGH
|
November 28, 2013 |
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COMMISSIONER OF POLICE Vs. TASVIR SINGH
|
July 18, 2013 |
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COMMISSIONER OF POLICE Vs. AKHILESHWAR YADAV
|
July 29, 2013 |
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COMMISSIONER OF POLICE Vs. S.I. DHARAM PAL
|
May 20, 2013 |
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COMMISSIONER OF POLICE Vs. MUKESH TYAGI
|
October 7, 2013 |
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COMMISSIONER OF POLICE Vs. NARENDER KUMAR SINGH
|
February 13, 2013 |
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COMMISSIONER OF POLICE, DELHI Vs. JAI CHAND
|
May 20, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. HERO HONDA MOTORS LTD.
|
July 23, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. CONSULTING ENGINEERING SERVICES PVT. LTD
|
January 14, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. RATAN SINGH BUILDERS PVT LTD
|
May 7, 2013 |
|
COMMISSIONER OF SERVICE TAX DELHI Vs. BHARTI AIRTEL LIMITED
|
February 26, 2013 |
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COMMISSIONER OF VALUE ADDED TAX DELHI Vs. CARZONRENT INDIA PVT LTD
|
January 17, 2013 |
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COMMISSIONER OF WEALTH TAX Vs. JAY PEE VENTURES LTD
|
July 11, 2013 |
|
COMMONWEALTH GAMES VILLAGE Vs. DDA
|
February 7, 2013 |
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COMPANY LAW BOARD Vs. GANESH FLOUR MILLS CO. LTD
|
May 17, 2013 |
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CONNAUGHT PLAZA RESTAURANTS PVT LTD Vs. NIAMAT KAUR
|
July 1, 2013 |
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CONSORTIUM OF M/S SIEMENS AKTIENGESELLSCHAFT AND SIEMENS LTD Vs. DELHI METRO RAIL CORPORATION LTD
|
May 15, 2013 |
|
CONST HANMANT DAHIPHALE Vs. ALKA JAIN
|
February 19, 2013 |
|
CONTINENTAL ADVERTISING PVT LTD Vs. RAJ RANI AGGARWAL
|
November 11, 2013 |
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CONTINENTAL CONSTRUCTION LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
September 19, 2013 |
|
CORDANT INDIA P LTD Vs. RAKESH SETH
|
October 4, 2013 |
|
CORPORATE AIRCRAFT FUNDING COMPANY LLC Vs. UNION OF INDIA
|
March 14, 2013 |
|
COUNCIL FOR ADVANCEMENT OF PEOPLES
ACTION & RURAL Vs. RAMESH CHANDER
|
January 24, 2013 |
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COURT ON ITS OWN MOTION Vs. ZENITH MINING PVT. LTD. & ANR.
|
August 5, 2013 |
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COURT ON ITS OWN MOTION Vs. ADARSH KANT KAPOOR
|
November 28, 2013 |
|
COURT ON ITS OWN MOTION Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
|
April 17, 2013 |
|
COURT ON ITS OWN MOTION Vs. COMMISSIONER OF INCOME TAX
|
March 14, 2013 |
|
COURT ON ITS OWN MOTION Vs. DELHI DEVELOPMENT AUTHORITY
|
May 22, 2013 |
|
COURT ON ITS OWN MOTION Vs. DELHI DEVELOPMENT AUTHORITY
|
April 8, 2013 |
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COURT ON ITS QWN MOTION Vs. FARAH KHATOON
|
December 20, 2013 |
|
CREATIVE CHANNEL ADVERTISING AND MARKETING P. LTD. Vs. UNION OF INDIA
|
May 22, 2013 |
|
CROWNE PLAZA SURYA HOTEL Vs. PEREGRINE SECURITY P. LTD.
|
November 6, 2013 |
|
CSIR SCIENTIFIC WORKERS ASSOCIATION & ANR. Vs. UNION OF INDIA & ORS.
|
March 22, 2013 |
|
CSS DEOPA Vs. UOI
|
December 16, 2013 |
|
CUSTOM Vs. JORAWAR SINGH MUNDY
|
January 29, 2013 |
|
CYRILLA BUILDERS & CONSTRUCTIONS LIMITED Vs. STATE
|
July 30, 2013 |
|
D P SHARMA Vs. BSES & ORS
|
November 12, 2013 |
|
D T C Vs. MOHINDER JHA & ANR
|
February 13, 2013 |
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D. K. SHARMA Vs. BSES YAMUNA POWER LTD
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September 25, 2013 |
|
D.B. MADAAN Vs. PUNJAB NATIONAL BANK
|
October 29, 2013 |
|
D.C. RASTOGI Vs. COMMISSIONER OF INCOME TAX
|
August 13, 2013 |
|
D.C.MEHTA Vs. UNION OF INDIA
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October 30, 2013 |
|
D.D.A Vs. RAJIV KHURANA
|
April 25, 2013 |
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D.D.A. Vs. M/S. PROMINENT ELECTRICAL WORKS AND ANR.
|
April 5, 2013 |
|
D.D.A. Vs. ROHTASH PANWAR
|
January 7, 2013 |
|
D.E. SHAW COMPOSITE INVESTMENTS (MAURITIUS) LTD Vs. AMAR UJALA PUBLICATIONS LIMITED
|
January 30, 2013 |
|
D.K. MODI Vs. V.K. MODI
|
September 11, 2013 |
|
D.K. PURI Vs. GOVT. OF NCT OF DELHI AND ORS.
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April 16, 2013 |
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D.K.CHAKRABORTY Vs. S.P.ROY CHAUDHARY
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January 21, 2013 |
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D.K.CHAKRABORTY Vs. S.P.ROY CHAUDHARY
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December 21, 2013 |
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D.K.GUPTA Vs. PUNJAB NATIONAL BANK
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August 6, 2013 |
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D.K.MODI Vs. Y.K.MODI
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September 24, 2013 |
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D.K.SINGH Vs. UOI
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July 10, 2013 |
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D.N. TANEJA Vs. STATE NCT OF DELHI
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February 18, 2013 |
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D.N.BHARGAVA Vs. UOI
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October 23, 2013 |
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D.P. SHARMA Vs. DELHI VIDYUT BOARD
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August 12, 2013 |
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D.P. SINGH Vs. GAGAN DEEP SINGH
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May 20, 2013 |
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D.R.ARYA Vs. LT. GOVERNOR OF DELHI
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October 8, 2013 |
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D.R.I. Vs. SHIV DURGA PLAST PVT. LTD.
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July 15, 2013 |
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D.R.SINGH Vs. DEEPA CHAUDHARY
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July 15, 2013 |
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D.T.C Vs. RAMESHWAR
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May 2, 2013 |
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D.T.C. Vs. KESARI DEVI
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October 3, 2013 |
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D.T.C. Vs. OM PRAKASH & ORS.
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February 7, 2013 |
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D.T.C. Vs. PO, LABOUR COURT
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August 30, 2013 |
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D.T.C. Vs. DHOJ PAL
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January 22, 2013 |
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D.T.C. Vs. RAM KARAN
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January 29, 2013 |
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D.T.C. Vs. PREM NATH
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January 9, 2013 |
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D.V.GAUTAM Vs. GOVT. OF NCT OF DELHI
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August 23, 2013 |
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DABUR INDIA LIMITED Vs. ALKA AYURVEDIC PVT. LTD.
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January 17, 2013 |
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DABUR INDIA LTD Vs. M/S MUGHAL'S HERBAL PRODUCTS
|
September 18, 2013 |
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DABUR INDIA LTD Vs. M/S. LAXMINARAYAN INDUSTRIES
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March 1, 2013 |
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DAISY K MEHTA Vs. KAPIL KUMAR
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October 11, 2013 |
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DAL CHAND Vs. GOVT. OF N.C.T. OF DELHI
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November 22, 2013 |
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DALAIL SINGH Vs. LACHMAN SINGH AND ORS.
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February 19, 2013 |
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DALBIR SINGH Vs. GOVT. OF NCT OF DELHI & ORS.
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August 2, 2013 |
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DALIP CHAUDHARY @ LAMBU Vs. STAE (NCT) OF DELHI
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February 6, 2013 |
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DALIP KUMAR Vs. D.D.A
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May 9, 2013 |
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DALIP KUMAR Vs. UOI
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May 6, 2013 |
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DALIP SINGH Vs. STATE OF (GOVT OF NCT OF DELHI)
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April 10, 2013 |
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DALIP SINGH SACHAR Vs. MAA KARNI COAL CARRIERS (P) LTD & ANR
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August 21, 2013 |
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DALJIT SINGH Vs. GOVT. OF N.C.T. OF DELHI
|
January 10, 2013 |
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DALMIA CEMENT (BHARAT) LTD Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2013 |
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DALVINDER SINGH SODHI & ANR. Vs. STATE
|
November 18, 2013 |
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DAMCO INDIA PRIVATE LTD Vs. S SAMTEL GLASS LIMITED
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February 4, 2013 |
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DAMODAR BHAGAT AND ORS. Vs. SIRAZ HUSSAIN
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March 12, 2013 |
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DANESH KHAN Vs. JAMIA HAMDARD UNIVERSITY
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November 19, 2013 |
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DANISH HABIB KHAN Vs. UNION OF INDIA
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July 29, 2013 |
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DARASHAW & COMAPNY PRIVATE LTD Vs. KAPIL KUMAR
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October 11, 2013 |
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DARPAN KATYAL Vs. D.R.DONALDS PROMOTORS AND DEVELOPERS PVT. LTD
|
July 1, 2013 |
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DARSHAN KUMAR Vs. STATE
|
October 8, 2013 |
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DARSHAN LAL Vs. INDIA OIL CORPORATION LTD
|
October 1, 2013 |
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DARSHAN LAL DHAWAN Vs. C.B.I.
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July 11, 2013 |
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DARSHAN SINGH Vs. GOVT. OF NCT OF DELHI
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July 17, 2013 |
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DARSHAN SINGH Vs. FOOD CORPORATION OF INDIA
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April 1, 2013 |
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DARSHAN SINGH Vs. STATE
|
December 16, 2013 |
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DARSNA DEVI Vs. UNION OF INDIA
|
February 14, 2013 |
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DARYAO SINGH Vs. CBI
|
May 31, 2013 |
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DAULAT RAM & ORS. Vs. NATIONAL OPEN SCHOOL & ANR.
|
April 9, 2013 |
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DAULAT RAM GUPTA Vs. STATE & ANR.
|
August 19, 2013 |
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DAV COLLEGE MANAGING COMMITTEE Vs. SURIENDER RANA AND ANOTHER
|
February 14, 2013 |
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DAVENDER KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR M/S. DELHI TRANSCO LTD.
|
November 13, 2013 |
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DAVINDER KAUR Vs. KULBIR KAUR
|
October 11, 2013 |
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DAVINDER KAUR Vs. PUNJAB & SINDH BANK
|
July 29, 2013 |
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DAVINDER NATH LOHTIA Vs. JAGJIT SINGH BAJAJ
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September 25, 2013 |
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DAVINDER PAL SINGH Vs. PRITAM PRAKASH DAWAR
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November 6, 2013 |
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DAVINDER SINGH Vs. GOVT. OF N.C.T.
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November 21, 2013 |
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DAYA NAND ADARSH VIDYALAYA Vs. DEEPA CHIBBER
|
September 19, 2013 |
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DAYA SHANKAR @ LAXMAN Vs. STATE
|
August 8, 2013 |
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DAYAL D. SHAHDADPURI Vs. C.N.A. EXPORTS PVT. LTD
|
January 3, 2013 |
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DAYAL SINGH Vs. D.T.C
|
March 8, 2013 |
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DAYANAND Vs. STATE
|
February 27, 2013 |
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DAYANAND SHARMA Vs. GOVT.OF NCT OF DELHI
|
April 17, 2013 |
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DCM LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
March 19, 2013 |
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DDA Vs. SACHIN J.JOSHI
|
January 28, 2013 |
|
DDA Vs. OM PRAKASH SAPRA
|
August 2, 2013 |
|
DDA Vs. RAMA ASSOCIATIONS PVT LTD
|
January 17, 2013 |
|
DDA Vs. ASHA PAL GULATI
|
March 21, 2013 |
|
DDA Vs. OM SHANTI & ANR.
|
November 18, 2013 |
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DDA Vs. MEENAKSHI CHOUDHRIE
|
November 26, 2013 |
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DDA Vs. ALL INDIA NAVAL DRAUGHTSMAN
|
May 21, 2013 |
|
DDA Vs. NARESH KUMAR
|
September 30, 2013 |
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DDA Vs. KIRAN KOHLI
|
April 15, 2013 |
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DDA SHOPKEEPERS ASSOCIATION (REGD ) & ANR Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
April 22, 2013 |
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DEBAMITRA SINHA Vs. HARMINDER SINGH
|
March 18, 2013 |
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DEBASIS PODDAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
July 25, 2013 |
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DEBJYOTI GUPTA Vs. INDIABULLS SECURITIES LTD
|
July 8, 2013 |
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DEBJYOTI GUPTA Vs. INDIABULLS SECURITIES LTD
|
February 12, 2013 |
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DEEN DAYAL UPADHYAYA HOSPITAL REPRESENTED Vs. MAHESH BHARDWAJ
|
February 15, 2013 |
|
DEEP CHAND Vs. STATE
|
December 2, 2013 |
|
DEEP CHAND Vs. N.D.M.C.
|
April 9, 2013 |
|
DEEP DUA Vs. TEJINDER KUMAR MUTENEJA
|
August 22, 2013 |
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DEEPAK Vs. UOI AND ORS.
|
April 17, 2013 |
|
DEEPAK Vs. STATE
|
December 3, 2013 |
|
DEEPAK Vs. STATE (N.C.T.OF DELHI)
|
February 11, 2013 |
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DEEPAK ANAND Vs. DEEP CHAND ANAND
|
July 31, 2013 |
|
DEEPAK ANAND Vs. STATE
|
December 13, 2013 |
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DEEPAK BHUSHAN GUPTA Vs. RESHU GARG
|
January 9, 2013 |
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DEEPAK DUA Vs. DIRECTORATE OF EDUCATION & ANR
|
April 10, 2013 |
|
DEEPAK GREWAL Vs. UOI
|
September 24, 2013 |
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DEEPAK GUPTA Vs. SUSHMA AGGARWAL
|
July 24, 2013 |
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DEEPAK JAIN Vs. SUKHVINDER KAUR
|
September 16, 2013 |
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DEEPAK KAUSHIK, Vs. GOVT. OF NCT OF DELHI
|
August 21, 2013 |
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DEEPAK KUMAR Vs. STATE (DELHI)
|
March 7, 2013 |
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DEEPAK KUMAR Vs. COMMISSIONER OF POLICE
|
July 15, 2013 |
|
DEEPAK KUMAR Vs. UNION OF INDIA
|
May 30, 2013 |
|
DEEPAK KUMAR @ DEEPU Vs. STATE
|
March 20, 2013 |
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DEEPAK KUMAR MENDIRATTA Vs. SURENDER KUMAR
|
April 4, 2013 |
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DEEPAK SAPRA Vs. PUNJAB NATIONAL BANK
|
September 18, 2013 |
|
DEEPAK SINGH YADAV Vs. UNION OF INDIA
|
May 22, 2013 |
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DEEPAK THIRWANI Vs. LACHMAN DAS MANSHARMANI
|
August 26, 2013 |
|
DEEPIKA HINGORANI Vs. STATE
|
September 4, 2013 |
|
DEEPIKA JAIN Vs. RUKMINI DEVI PUBLIC SCHOOL
|
September 23, 2013 |
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DEFENCE ESTATE OFFICER & ANR Vs. INDIAN OIL CORPORATION
|
February 4, 2013 |
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DEGREMONT LIMITED Vs. KOLKATTA MUNICIPAL CORPORATION
|
July 29, 2013 |
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DEIONERS Vs. WEST CENTRAL RAILWAY KOTA
|
May 7, 2013 |
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DELHI & DISTRICT CRICKET ASSOCIATION Vs. RAJNISH AGGARWAL
|
May 31, 2013 |
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DELHI ADMINISTRATION Vs. RAM KUMAR
|
May 17, 2013 |
|
DELHI ADMINISTRATION Vs. MANOHAR LAL
|
February 18, 2013 |
|
DELHI ADMINISTRATION Vs. MANOHAR LAL
|
January 31, 2013 |
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DELHI ADMINISTRATION THORUGH FOOD INSPECTOR/DO Vs. VIDYA GUPTA
|
December 20, 2013 |
|
DELHI ADMINISTRATION THROUGH ITS DESIGNATED OFFICER Vs. ASHWANI KUMAR
|
May 9, 2013 |
|
DELHI ADMINISTRATION, DELHI Vs. SURAJ
|
December 10, 2013 |
|
DELHI AGRICULTURAL MARKETING BOARD Vs. BHAGWAN DEVI
|
July 1, 2013 |
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DELHI AGRICULTURAL MARKETING BOARD Vs. BHAGWAN DEVI
|
September 27, 2013 |
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DELHI ANUSUCHIT JATI VIKAS SANGHTAN Vs. GOVT. OF NCT OF DELHI
|
November 28, 2013 |
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DELHI AUTORIKSHAW SANGH Vs. GOVERNMENT OF NCT OF DELHI
|
August 14, 2013 |
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DELHI BAR ASSOCIATION Vs. DELHI HIGH COURT BAR ASSOCIATION
|
December 3, 2013 |
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DELHI CHARTERED ACCOUNTANTS Vs. UNION OF INDIA
|
February 1, 2013 |
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DELHI CHIT FUND ASSOCIATION Vs. UNION OF INDIA
|
April 23, 2013 |
|
DELHI DAYAL BAGH CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. MAHENDRA KUMARI SISODIA
|
November 11, 2013 |
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DELHI DEVELOMENT AUTHRITY Vs. ANANT RAJ AGENCIES
|
April 3, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. ADDITIONAL DISTRICT MAGISTRATE/LAND ACQUISITION COLLECTOR
|
July 17, 2013 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAM AVTAR SHARMA
|
August 6, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. V S KASTURIA
|
April 8, 2013 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BHAGWAN
|
January 17, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. SH. B.L. PATNEY
|
May 16, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. B S BHALLA
|
October 1, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. JAGDISH CHANDER KHANNA
|
July 29, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. AEROSHINE
|
February 27, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. B.B. JAIN
|
March 5, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. BANDANA MUKHERJEE
|
March 6, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. MRS KULJEET KAUR
|
October 22, 2013 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DURGA CONSTRUCTION CO.
|
November 7, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. DHANESH KUMAR JAIN
|
October 25, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. PURAN LAL
|
April 22, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAVI KANT KAPOOR
|
February 13, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. SANTOSH KUMARI KHANNA
|
February 22, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. SANMUKH SINGH
|
March 18, 2013 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MATA PRASAD
|
April 8, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. MAHINDER PAL SIKRI (DECEASED) THROUGH LEGAL HEIR MRS. NIKKI CHAWLA
|
November 28, 2013 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SMT. CHARANJIT
|
November 12, 2013 |
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DELHI DIOCESAN TRUST ASSOCIATION Vs. JAVED MALIK
|
July 1, 2013 |
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DELHI DIOCESAN TRUST ASSOCIATION Vs. LAWRANCE MESSY
|
January 22, 2013 |
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DELHI GOVERNMENT Vs. UNION OF INDIA
|
May 17, 2013 |
|
DELHI HIGH COURT BAR ASSOCIATION Vs. GOVT. OF NCT OF DELHI
|
October 9, 2013 |
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DELHI INTERNATIONAL AIRPORT PVT LTD Vs. HT MEDIA LTD
|
June 11, 2013 |
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DELHI JAL BOARD Vs. BHAGWATI PRASAD
|
April 29, 2013 |
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DELHI JAL BOARD Vs. KAVERI INFRASTRUCTURE PVT. LTD.
|
November 29, 2013 |
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DELHI JUDICIAL SERVICE ASSOCIATION Vs. HIGH COURT OF DELHI THROUGH ITS REGISTRAR GENERAL
|
September 6, 2013 |
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DELHI POWER COMPANY LTD Vs. K.L.SHARMA
|
December 20, 2013 |
|
DELHI POWER COMPANY LTD. Vs. G.C.GARG AND OTHERS
|
January 6, 2013 |
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DELHI POWER SUPPLY COMPANY LIMITED AND ORS. Vs. RAJEEV SAPRA
|
April 12, 2013 |
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DELHI PRINTERS ASSOCIATION Vs. COMMISSIONER OF INDUSTRIES
|
July 9, 2013 |
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DELHI PRINTING AND PUBLISHING CO. LTD. Vs. LABOUR COURT-X
|
October 3, 2013 |
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DELHI SIKH GURDWARA MANAGEMENT COMMITTEE Vs. UNION OF INDIA
|
July 22, 2013 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURAL DEVELOPMENT CORPORATION LTD Vs. SHIV KUMAR
|
September 20, 2013 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. ASHOK KUMAR MADAN
|
July 24, 2013 |
|
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPM Vs. OFFICE OF THE COMMISSIONER OF INDUSTRIES
|
July 2, 2013 |
|
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. DELHI TANNERIES AND LEATHER GOODS
|
July 2, 2013 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. HARIOM AHLAWAT AND ORS.
|
March 7, 2013 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. UMA SHANKAR SHARMA
|
May 13, 2013 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PREETI BALAYAN
|
February 6, 2013 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PUSHPENDRA SINGH
|
July 22, 2013 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PREETI BALAYAN
|
March 18, 2013 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. LOKESH KUMAR
|
March 7, 2013 |
|
DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORP LTD Vs. AZAD SINGH
|
February 26, 2013 |
|
DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORATION LTD Vs. CHANDER SHEKHAR BHANDARI
|
December 11, 2013 |
|
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LIMITED Vs. CHANDER PRAKASH GUPTA
|
July 18, 2013 |
|
DELHI TRANSCO LTD. & ORS. Vs. SHARAD CHANDRA SHARMA
|
March 5, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. BALAK RAM AND ANR.
|
October 8, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. SATBIR SINGH
|
April 15, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR
|
April 16, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. BHAGAT SINGH
|
February 7, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. OM PAL SINGH
|
July 2, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. MANJU & ORS.
|
November 8, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. MAM CHAND
|
December 6, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. RAJ PAL
|
January 8, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. HARISH CHAND GUPTA
|
October 21, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. RAM PHAL
|
September 26, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
|
October 11, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. PARMA NAND
|
April 12, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. SARJEEVAN KUMAR
|
January 21, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. MITHAN LAL
|
April 12, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. SARJEEVAN KUMAR
|
December 21, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. RAMESH CHAND
|
March 13, 2013 |
|
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR SHARMA
|
March 12, 2013 |
|
DELHI TRANSPORT SERVICE PRIVATE LIMITED Vs. UNION OF INDIA
|
January 4, 2013 |
|
DELHI TRANSPORTION Vs. MITHAN LAL
|
April 21, 2013 |
|
DELHI UNIVERSITY AND COLLEGES ST & SC EMPLOYEES WELFARE ASSOCIATION Vs. UNIVERSITY OF DELHI
|
December 6, 2013 |
|
DELHI UNIVERSITY CONTRACT EMPLOYEES & ORS. Vs. UNIVERSITY OF DELHI & ORS.
|
December 16, 2013 |
|
DELHI UNIVERSITY TEACHERS Vs. UNIVERSITY OF DELHI
|
July 11, 2013 |
|
DELHI URBAN SHELTER Vs. GOVT OF NCT DELHI
|
May 21, 2013 |
|
DELHI URBAN SHELTER IMPROVEMENT BOARD ERSTWHILE DELHI URBAN SHELTER IMPROVEMENT BOARD ERSTWHILE Vs. RANDHIR SINGH
|
April 25, 2013 |
|
DENSO INDIA LTD Vs. TECHNICO INDUSTRIES LTD
|
October 23, 2013 |
|
DEPARTMENT OF CUSTOMS Vs. LUKE ANTHONY KOCHERRY
|
September 27, 2013 |
|
DEPARTMENT OF CUSTOMS Vs. VIRSA SINGH
|
May 10, 2013 |
|
DESIGN WORKS Vs. ICICI BANK LTD
|
July 17, 2013 |
|
DEV DUTT Vs. UNION OF INDIA & ORS
|
February 13, 2013 |
|
DEV RAJ Vs. STATE
|
October 10, 2013 |
|
DEV RAJ Vs. D.D.A
|
July 11, 2013 |
|
DEV SINGH Vs. NATIONAL COMMISSION
|
October 5, 2013 |
|
DEVELOPMENT MANAGEMENT TRUST Vs. RAIL VIKAS NIGAM LTD.
|
April 25, 2013 |
|
DEVENDER @ D K Vs. TATE NCT OF DELHI
|
September 16, 2013 |
|
DEVENDER KUMAR BHARDWAJ Vs. YOGESH CHANDER BHARDWAJ
|
April 2, 2013 |
|
DEVENDER KUMAR BHARDWAJ Vs. YOGESH CHANDER BHARDWAJ
|
September 26, 2013 |
|
DEVENDER KUMAR GUPTA Vs. DELHI TRANSPORT CORPORATION
|
March 13, 2013 |
|
DEVENDER NATH Vs. MOHD. ASIM
|
October 4, 2013 |
|
DEVENDER SINGH Vs. PARAMJEET KAUR
|
February 18, 2013 |
|
DEVENDER SINGH Vs. STATE
|
November 13, 2013 |
|
DEVENDER SINGH @ ROXY Vs. STATE (NCT OF DELHI)
|
May 31, 2013 |
|
DEVENDER SOLANKI Vs. D.D.A
|
January 31, 2013 |
|
DEVINDER KUMAR DAGAR Vs. INDIAN OIL CORPORATION LTD
|
January 31, 2013 |
|
DEVINDER KUMAR NARULA Vs. VIRENDER KUMAR
|
March 4, 2013 |
|
DEVINDER PAL SINGH Vs. STATE
|
October 9, 2013 |
|
DEVINDER SINGH Vs. VIRENDER ARAN
|
July 29, 2013 |
|
DEVINDER SINGH Vs. ADMINISTRATOR OF UNION TERRITORY OF DELHI
|
April 15, 2013 |
|
DEVINDER SINGH SAINI Vs. D.D.A.
|
October 9, 2013 |
|
DEVYANI PHOSPHATE PRIVATE LIMITED Vs. UOI
|
February 4, 2013 |
|
DEVYANI PHOSPHATE PRIVATE LIMITED & ANR Vs. UNION OF INDIA
|
March 21, 2013 |
|
DGT HOLDING B.V Vs. RAVI SCIENTIC INDUSTRIES
|
July 11, 2013 |
|
DHANANJAY GUPTA Vs. SUDESH KUMAR JAIN
|
September 13, 2013 |
|
DHANANJAY SINGH CHAUHAN Vs. STATE OF NCT OF DELHI
|
August 12, 2013 |
|
DHANENDRA KUMAR PREMI Vs. COMMISSIONER OF POLICE
|
August 13, 2013 |
|
DHANPATI RAM Vs. UNION OF INDIA AND ORS
|
February 25, 2013 |
|
DHANWANTI Vs. ANJU
|
July 22, 2013 |
|
DHARAM @ BANTI Vs. STATE
|
July 16, 2013 |
|
DHARAM PAL Vs. STATE
|
July 18, 2013 |
|
DHARAM RAJ Vs. CHAIRMAN CUM-MD, D.T.C.
|
February 22, 2013 |
|
DHARAM SINGH @ BINDER Vs. STATE
|
April 1, 2013 |
|
DHARAMBIR BAJAJ Vs. UOI
|
October 3, 2013 |
|
DHARAMBIR SINGH (EX. CONST.) Vs. UOI & ORS
|
March 5, 2013 |
|
DHARAMPAL Vs. DIRECTORATE OF EDUCATION AND ORS.
|
November 7, 2013 |
|
DHARAMPAL Vs. STATE OF NCT DELHI
|
July 4, 2013 |
|
DHARAMPAL AND SATYAPAL SONS PVT. LTD Vs. CIT DELHI II
|
April 1, 2013 |
|
DHARAMPAL SATYAPAL LIMITED Vs. SUNEEL KUMAR RAJPUT
|
September 5, 2013 |
|
DHARAMVEER VATS Vs. CHIEF SECRETARY, GNCT OF DELHI
|
February 18, 2013 |
|
DHARMENDER Vs. STATE
|
September 9, 2013 |
|
DHARMENDER Vs. UNION OF INDIA
|
May 20, 2013 |
|
DHARMENDER KUMAR PAL Vs. STATE
|
March 7, 2013 |
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DHARMENDER SINGH Vs. STATE NCT OF DELHI
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November 27, 2013 |
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DHARMENDRA Vs. STATE
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July 10, 2013 |
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DHARMENDRA Vs. STATE
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July 18, 2013 |
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DHARMESH KUMAR @ DHARMENDER Vs. ANU ARORA
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January 30, 2013 |
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DHEERAJ KUMAR Vs. DIST. JUDGE I, AND ANR.
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September 10, 2013 |
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DHEERAJ SINGH RANA Vs. STATE (NCT OF DELHI)
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May 9, 2013 |
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DHEERAJ SINGH RANA Vs. STATE (NCT OF DELHI) & ANR.
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February 4, 2013 |
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DHIRAJ BHATT Vs. UNION OF INDIA
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September 27, 2013 |
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DHIRAJ KUMAR 'BHARADWAJ' Vs. NEWS BORADCASTING STANDARD AUTHORITY
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October 29, 2013 |
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DHIRAJ MOHALI Vs. UNION OF INDIA
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May 22, 2013 |
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DHNURDHARI SHIVWANSHI CHHATRIYA Vs. SAMAJ SEWA TRUST
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October 31, 2013 |
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DIBYANSHU KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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August 14, 2013 |
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DIDI MANJEET KAUR PAVLICEK Vs. REKHA DAGAR
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December 11, 2013 |
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DIG K.P.S.RAGHUVANSHI Vs. UNION OF INDIA
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August 7, 2013 |
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DIGAM SINGH Vs. ANSHU PRAKASH
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February 25, 2013 |
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DIGAMBER BUILDERS & LAND DEVELOPERS PVT LTD Vs. INDER SINGH
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November 6, 2013 |
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DIGAMBER GARMENTS & ANR Vs. GOVERNMENT OF NCT OF DELHI & ANR
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March 18, 2013 |
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DILEEP KUMAR SINGH BISHT Vs. UNION OF INDIA
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May 30, 2013 |
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DILIP K BANDOPADHYAY Vs. STATE
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July 4, 2013 |
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DILIP NIGAM Vs. STATE
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December 3, 2013 |
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DILIP SINGH Vs. UNION OF INDIA AND ORS
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February 27, 2013 |
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DILIP SINGH Vs. STATE
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February 6, 2013 |
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DILRAJ SINGH Vs. LAND & BUILDING DEPARTMENT
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August 1, 2013 |
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DILROZE AHMAD Vs. STATE
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January 4, 2013 |
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DILSHAD Vs. S R SUNDARAM
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May 24, 2013 |
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DILSHAD AHMED Vs. U.O.I
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July 9, 2013 |
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DIN BANDHU DASS Vs. UNION OF INDIA
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September 18, 2013 |
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DIN MOHD Vs. DY. CUSTODIAN GENERAL OF EVACUEE PROPERTY
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January 7, 2013 |
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DIN TELU YADAV Vs. STATE
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December 3, 2013 |
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DINANATH BATRA Vs. UNION OF INDIA
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May 31, 2013 |
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DINESH Vs. STATE (NCT) OF DELHI
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January 28, 2013 |
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DINESH DUTT SHARMA Vs. GOVT. OF NCT OF DELHI
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March 11, 2013 |
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DINESH KUMAR Vs. UNION OF INDIA
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February 28, 2013 |
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DINESH KUMAR Vs. STATE
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February 20, 2013 |
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DINESH KUMAR Vs. UNION OF INDIA
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September 10, 2013 |
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DINESH KUMAR Vs. STATE OF NCT OF DELHI
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May 21, 2013 |
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DINESH KUMAR Vs. SAVITA
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July 23, 2013 |
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DINESH KUMAR Vs. INDIAN AIRLINES LTD
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January 9, 2013 |
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DINESH KUMAR SWARUP Vs. HARISH CHAWLA & ORS.
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November 18, 2013 |
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DINESH MITTAL Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT CO LTD
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November 28, 2013 |
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DINESH PRATAP SINGH Vs. COMMISSIONER OF CUSTOMS
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April 18, 2013 |
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DINESH RAI Vs. STATE
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September 9, 2013 |
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DINESH SAINI Vs. UOI
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July 23, 2013 |
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DINESH SUD Vs. STITCHWELL QUALITEX PVT LTD
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September 18, 2013 |
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DINESH UNIYAL Vs. UNION OF INDIA & ANOTHER
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March 13, 2013 |
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DIPTA GANGULY Vs. ROOPAK BHATTARCHARJEE
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November 13, 2013 |
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DIRECTOR GENERAL (WORKS) CPWD Vs. KARAM SINGH
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July 15, 2013 |
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DIRECTOR GENERAL OF WORKS Vs. REGIONAL LABOUR COMMISSIONER
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April 10, 2013 |
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DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY DELHI Vs. SUBRAMANIAN SWAMY
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December 17, 2013 |
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DIRECTOR OF INCOME TAX Vs. INFRASOFT LTD
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November 22, 2013 |
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DIRECTOR OF INCOME TAX Vs. TV TODAY NETWORK LTD.
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November 12, 2013 |
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DIRECTOR OF INCOME TAX Vs. NEEL GAGAN CHARITABLE TRUST
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July 8, 2013 |
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DIRECTOR OF INCOME TAX Vs. ABUL KALAM AZAD ISLAMIC AWAKENING
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February 26, 2013 |
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DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. GOODYEAR TIRE AND RUBBER COMPANY
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February 27, 2013 |
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DIRECTORATE GENERAL OF C. EX. INTELLIGENCE Vs. STATE
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May 14, 2013 |
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DIRECTORATE GENERAL OF CIVIL AVIATION Vs. M/S GLOBAL VECTRA HELICORP LTD
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January 17, 2013 |
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DIRECTORATE GENERAL OF SECURITY Vs. HARENDER
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September 16, 2013 |
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DIRECTORATE OF ADULT EDUCATION Vs. BIRENDER KUMAR
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May 30, 2013 |
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DIRECTORATE OF HEALTH SERVICES AND ANR. Vs. MS. EDUCATIONAL SOCIETY AND ORS.
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October 29, 2013 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. MOHD. ANWAR KHAN
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July 29, 2013 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. BHANU CHANDRA
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March 5, 2013 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. STATE
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February 21, 2013 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. CORPORATE AIR CRAFT FUNDING COMPANY LLC & ORS.
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May 10, 2013 |
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DISHA VASHISHTHA Vs. NDMC
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January 7, 2013 |
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DISNEY ENTERPRISE Vs. RAJESH BHARTI
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February 13, 2013 |
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DISTRICT AND SESSIONS JUDGE DELHI Vs. SANJEEV VERMA
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April 29, 2013 |
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DIT Vs. JYOTI FOUNDATION
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July 9, 2013 |
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DIT-I, INTERNATIONAL TAXATION Vs. ALCATEL LUCENT USA
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November 7, 2013 |
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DIVISION RAILWAY MANAGER Vs. A.K.TIWARI
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May 9, 2013 |
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DIVYA BHALLA Vs. UNIVERSITY OF DELHI
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September 25, 2013 |
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DIVYA ORAM KUJUR Vs. STATE
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February 27, 2013 |
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DIWAKAR SHARMA Vs. CBI
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April 1, 2013 |
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DLF LTD. Vs. COMMISSIONER OF S.T., (ADJ.)
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September 11, 2013 |
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DOCTOR MOREPEN LTD Vs. POYSHA POWER GENERATION P.LTD
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August 8, 2013 |
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DORLING KINDERSLEY (INDIA) PVT LTD Vs. SANGUINE TECHNICAL PUBLISHERS
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December 21, 2013 |
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DORLING KINDERSLEY (INDIA) PVT LTD Vs. SANGUINE TECHNICAL PUBLISHERS
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January 21, 2013 |
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DORLING KINDERSLEY (INDIA) PVT. LTD. Vs. SANGUINE TECHNICAL PUBLISHERS & ORS.
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February 26, 2013 |
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DORLING KINDERSLEY(INDIA) PVT LTD Vs. SANGUINE TECHNICAL PUBLISHERS
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July 1, 2013 |
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DR. A.W. SOHONI Vs. UNION OF INDIA & ORS.
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April 30, 2013 |
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DR. MEENAKSHI GUPTA Vs. UNIVERSITY OF DELHI & ORS.
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December 20, 2013 |
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DR. R. UMA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE & ORS.
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July 31, 2013 |
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DR. RAJIV DHINGRA Vs. SMT. VINDRA PANCHPAL & ANR.
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November 12, 2013 |
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DR. SUDHIR KUMAR GOYAL Vs. UNIVERSITY OF DELHI AND ORS.
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October 31, 2013 |
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DR. T. RENUKA & ORS. Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS.
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November 27, 2013 |
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DR. VEENA CHAUDHARY Vs. THE DIRECTOR, IIT, DELHI AND ANR.
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October 30, 2013 |
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DR. VIDYA SAGAR MADHAVARAM & ORS. Vs. NATIONAL BOARD OF EXAMINATION
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October 1, 2013 |
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DRAUGHTSMENS ASSOCIATION SURVEY OF INDIA Vs. UNION OF INDIA
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December 12, 2013 |
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DRI Vs. EMMANUEL CHILKEZIE
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April 8, 2013 |
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DROJAN SINGH Vs. STATE
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December 6, 2013 |
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DRS LOGISTICS (P) LTD Vs. RAJESH AGARWAL
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April 4, 2013 |
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DRUPAD JANARDAN WATOLE Vs. UNION OF INDIA
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August 1, 2013 |
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DSC LIMITED Vs. RAIL VIKAS NIGAM LIMITED
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August 14, 2013 |
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DTC Vs. KARAN SINGH
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May 29, 2013 |
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DTC Vs. RAJESHWARI SHANKAR
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May 23, 2013 |
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DTC Vs. DAYA RAM
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May 21, 2013 |
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DTC Vs. HANUMANT KUMAR
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January 17, 2013 |
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DTC Vs. SUKHBIR SINGH
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March 21, 2013 |
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DTC Vs. SURESH KUMAR
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March 4, 2013 |
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DTC Vs. NARAYAN SINGH
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October 29, 2013 |
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DTC AND OTHERS Vs. K.L. ARORA.
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February 14, 2013 |
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DURGA BISHT Vs. DIRECTORATE OF EDUCATION
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December 17, 2013 |
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DURGA BUILDERS (P) LTD Vs. MOTOR AND GENERAL FINANCE LTD
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December 20, 2013 |
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DURGA DEVI Vs. PREM LATA RAI
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November 20, 2013 |
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DURGESH KUMAR NAYAK Vs. PRINCIPAL JUDGE, FAMILY COURT, DWARKA
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February 20, 2013 |
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DUSHAD EARTH MOVER Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
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July 31, 2013 |
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E I DUPONT INDIA PVT LTD AND ANR Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 14, 2013 |
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E.I. DUPONT INDIA PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 14, 2013 |
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E.K. VIJAYAN Vs. UNION OF INDIA
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December 10, 2013 |
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EARTHTECH ENTERPRISES LTD Vs. KULJIT SINGH BUTALIA
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February 6, 2013 |
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EAST DELHI MUNICIPAL CORPORATION Vs. SATTAR SHEIKH & ORS
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February 22, 2013 |
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EAST INDIA HOTEL LTD Vs. UNION OF INDIA
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October 10, 2013 |
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EASYGROUP IP LICENSING LIMITED Vs. EASYJET AVIATION SERVICES PVT LTD
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August 19, 2013 |
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EATON CORPORATION Vs. BCH ELECTRIC LIMITED
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July 1, 2013 |
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EGON ZHENDER INTERNATIONAL PVT. LTD Vs. NAMGAYAL INSTITUTE FOR RESEARCH
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October 25, 2013 |
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ELGIN ELECTRONICS Vs. UNION OF INDIA
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November 1, 2013 |
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ELLA GHOSH Vs. PRATEEK AGGARWAL
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September 20, 2013 |
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EMAAR MGF LAND LIMITED Vs. KAKADE BRITISH REALITIES PRIVATE LIMITED
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October 21, 2013 |
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EMBASSY OF UNITED STATES OF AMERICA IN INDIA Vs. M/S. GREEN LINE PROMOTERS PVT. LTD.
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May 8, 2013 |
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EMETER INDIA PVT. LTD. Vs. STATE
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July 2, 2013 |
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EMPIRE TRADING CO Vs. EXPRESS HI-TECH PVT. LIMITED
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May 8, 2013 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. RAKESH RANJAN
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May 29, 2013 |
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EMPLOYEES STATE INSURANCE CORP Vs. UNICOP TECHNOLOGIES LTD
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April 12, 2013 |
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EMREE INTERNATIONAL PVT LTD Vs. UNI0N OF INDIA
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September 3, 2013 |
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ENCYCLOPAEDIA BRITANNICA INDIA PVT LTD. Vs. MA RADHA TRUST
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June 8, 2013 |
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ENGINEERING AND INDUSTRIAL CORPN Vs. SARASWATI SHARMA
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February 28, 2013 |
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ENTREPRENEURS CO-OP GROUP HOUSING SOCIETY LTD. Vs. SCHINDLER INDIA PVT. LTD.
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July 10, 2013 |
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ERNST AND YOUNG PVT. LTD Vs. JAGSON INTERNATIONAL LTD
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May 7, 2013 |
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ESCORTS LTD Vs. NEELAM MALHOTRA
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July 16, 2013 |
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ESIC Vs. MALIK SWEET HOUSE
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April 3, 2013 |
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ESPN SOFTWARE INDIA PVT. LTD Vs. PRASAR BHARTI
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October 3, 2013 |
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ESSEL SPORTS PVT. LTD Vs. UNION OF INDIA
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August 26, 2013 |
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ESTER INDUSTRIES LIMITED Vs. UNION OF INDIA
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July 9, 2013 |
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ESTER INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
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July 29, 2013 |
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ESTER INDUSTRIES LTD Vs. UNION OF INDIA
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January 28, 2013 |
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ESTER INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.
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March 1, 2013 |
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EURO ASIA GLOBAL Vs. COMMISSIONER OF CUSTOMS
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May 17, 2013 |
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EX CONST KAILASH CHANDER Vs. U O I & ORS
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March 12, 2013 |
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EX CONSTABLE SHIV CHAND Vs. UNION OF INDIA
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March 14, 2013 |
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EX SGT.R.S.DWIVEDI Vs. UNION OF INDIA
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September 23, 2013 |
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EX SPR ANIL KUMAR RAWAT Vs. UNION OF INDIA AND ORS
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March 13, 2013 |
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EX- CONST.JAGDISH Vs. UNION OF INDIA
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September 10, 2013 |
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EX-CPL PRITAM SINGH Vs. UNION OF INDIA
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January 15, 2013 |
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EX. ASSTT. SUB INSPECTOR KEHAR SINGH Vs. U.O.I. & ORS.
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December 18, 2013 |
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EX. CHMECH/HAV. SATYAVIR SINGH MALIK & ORS. Vs. UNION OF INDIA & ORS.
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May 6, 2013 |
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EX. CONST. TEJBIR SINGH Vs. UNION OF INDIA AND OTHERS
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April 18, 2013 |
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EX. CONSTABLE ASHA RAM Vs. UNION OF INDIA & ORS.
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January 24, 2013 |
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EX. CONSTABLE RAJENDER SINGH Vs. UOI & ORS.
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September 23, 2013 |
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EX. CT. SURYA KUMAR Vs. UNION OF INDIA AND ORS.
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April 15, 2013 |
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EX.CONST. JAGAT SINGH Vs. UOI
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September 17, 2013 |
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EX.CONST.AJAYVIR GULIA Vs. UOI
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May 30, 2013 |
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EX.CONSTABLE DALBIR SINGH Vs. UOI
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August 14, 2013 |
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EX.CONSTABLE QAMARUDDIN Vs. GOVT. OF NCT OF DELHI
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July 3, 2013 |
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EXCEL COLLEGE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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April 29, 2013 |
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F. HOFFMANN- LA ROCHEE LTD Vs. CIPLA LTD
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May 1, 2013 |
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F. SHAHERYAR & ANR. Vs. MINISTRY OF INFORMATION & BROADCASTING THR. SECRETARY & ORS.
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September 19, 2013 |
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FACEBOOK INDIA ONLINE SERVICES PVT LTD Vs. MUFTY AIJAS ARSHAD QASMI
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August 26, 2013 |
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FAHIMUL HAGUE KHAN Vs. UNIVERSITY GRANTS COMMISSION
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August 6, 2013 |
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FAITH ACADEMY Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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October 3, 2013 |
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FAIZ MURTAZA ALI Vs. COMMISSIONER OF INCOME TAX
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February 20, 2013 |
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FAME SECURITIES AND CREDITS PVT. LTD. Vs. P. DINAKARAN AND ANR.
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August 5, 2013 |
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FAQIR CHAND @ FAQIRA Vs. PADMA DEVI
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October 11, 2013 |
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FARHAT JAHAN Vs. UNION OF INDIA
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November 13, 2013 |
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FARIDA KHAN Vs. SHYAM SAHNI
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October 3, 2013 |
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FARIS SHUJA JALAI @ ANUP Vs. CBI
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April 8, 2013 |
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FASHION DESIGN COUNCIL OF INDIA Vs. GOVT. OF NCT OF DELHI
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November 25, 2013 |
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FAYYAZUDDIN Vs. DELHI WAQF BOARD
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October 29, 2013 |
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FCI HANDLING WORKERS UNION Vs. UOI
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August 23, 2013 |
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FEB INDIA OVERSEAS PRIVATE LIMITED Vs. S.N.SHEOPORI
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January 31, 2013 |
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FENA LIMITED Vs. M/S FINA EUROPE S.A
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July 22, 2013 |
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FEROZ KHAN Vs. STATE (NCT GOVT. OF DELHI)
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December 6, 2013 |
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FEROZ KHAN Vs. STATE
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January 6, 2013 |
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FEROZE ENTERPRISES Vs. MOHD. IQBAL
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August 30, 2013 |
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FERRERO SPA Vs. MAHENDRA DUGAR
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July 24, 2013 |
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FINCAP PORTGOLIO LTD Vs. STATE
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February 1, 2013 |
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FIROJ Vs. STATE
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July 22, 2013 |
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FIROZ KHAN Vs. STATE
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February 7, 2013 |
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FIRST CORP INTERNATIONAL LIMITED Vs. KULJIT SINGH
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July 25, 2013 |
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FIRST LUCRE PARTNERSHIP CO Vs. ABHINANDAN JAIN
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July 25, 2013 |
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FIZAQAT ALI Vs. STATE
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September 26, 2013 |
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FLIGHT CENTER TRAVELS PVT. LTD Vs. FLIGHT CENTRE LIMITED
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January 24, 2013 |
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FLOW WELL PLAST. CHEM. PVT. LD Vs. NEW INDIA ASSURANCE COMPANY LTD
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October 30, 2013 |
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FMI LIMITED Vs. ASHOK JAIN
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March 19, 2013 |
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FOOD CORPORATION OF INDIA Vs. PRATAP RICE AND GENERAL MILLS
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December 20, 2013 |
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FOOD CORPORATION OF INDIA Vs. GURU RAM DAS RICE & OIL MILLS AND PARTNERS
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March 6, 2013 |
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FOOD CORPORATION OF INDIA Vs. SURAJ BHAN
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August 29, 2013 |
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FOOD CORPORATION OF INDIA Vs. M/S. SUKHBIR SINGH AND CO. AND ORS.
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December 20, 2013 |
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FOOD CORPORATION OF INDIA Vs. SHREE GANESH FLOUR MILLS
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September 12, 2013 |
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FOOD CORPORATION OF INDIA Vs. GANESH TRADING & CO & ORS
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December 20, 2013 |
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FOOD CORPORATION OF INDIA Vs. PREM CHAND JAIN
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May 8, 2013 |
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FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. SANTOSH SHARMA
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December 2, 2013 |
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FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. R.K. KAUSHIK
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December 2, 2013 |
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FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. VINOD JAIN
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December 2, 2013 |
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FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. DINESH GASWAMI
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December 6, 2013 |
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FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. MAHABIR
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December 2, 2013 |
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FORTUNA FOUNDATION & ENGINEERS AMD CONSULTANTS PVT. LTD Vs. RBI
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October 28, 2013 |
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FORTUNEX LIMITED Vs. KOUTONS RETAIL INDIA LTD
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April 11, 2013 |
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FRICK INDIA LTD Vs. UOI
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September 26, 2013 |
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FRIENDS FOUNDATION Vs. NAR BAHADUR
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February 19, 2013 |
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FULLERTON INDIA CREDIT CO LTD Vs. IMRAN QUERESHI
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March 20, 2013 |
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FULLERTON INDIA CREDIT CO LTD Vs. MOHDAHTEY SHAN HUSSAIN
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March 20, 2013 |
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FULLERTON INDIA CREDIT CO LTD Vs. FAROOQUE
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March 20, 2013 |
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FULLERTON INDIA CREDIT CO LTD Vs. KHUSHAL RAWAT
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March 20, 2013 |
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FURQAN Vs. STATE
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January 22, 2013 |
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FUSION FOODS Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LIMITED
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September 20, 2013 |
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FUTURE GENERALI INDIA INS CO LTD Vs. DULARI
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April 9, 2013 |
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G D BUILDERS Vs. UOI
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November 13, 2013 |
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G R GUPTA Vs. LOK SABHA SECRETARIAT
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May 14, 2013 |
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G.D. MEMORIAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER
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June 19, 2013 |
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G.K. JHA Vs. PRESIDING OFFICERS
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May 3, 2013 |
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G.K.GRANITES Vs. TATA HITACHI CONSTRUCTION MACHINERY COMPANY LIMITED
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November 21, 2013 |
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G.R.ARYA Vs. VEENA BANGA
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November 20, 2013 |
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G.R.GUPTA Vs. LOK SABHA SECRETARIAT
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November 29, 2013 |
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G.S. ENGINEERING & CONSTRUCTION CORPORATION Vs. DEPUTY DIRECTOR OF INCOME TAX
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August 22, 2013 |
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G.S. GILL Vs. ELECRONIICS CORPN. OF INDIA
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January 22, 2013 |
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G.S. GOSAL Vs. CEMENT CORPORATION OF INDIA LTD.
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December 19, 2013 |
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G.S. PHALAHARI Vs. CHAIRMAN-CUM-MD CEMENT CORPN. INDIA LTD.
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December 16, 2013 |
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G.V. KRISHNAIAH Vs. UNION OF INDIA AND ORS.
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May 21, 2013 |
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GAGAN Vs. STATE
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February 11, 2013 |
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GAIL (INDIA) LTD. Vs. GANGOTRI ENTERPRISES LTD.
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November 12, 2013 |
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GAIL INDIA LTD Vs. FIBCOM INDIA LTD
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April 12, 2013 |
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GAINILUNG PANMEI Vs. FOOD CORPORATION OF INDIA
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July 15, 2013 |
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GAJENDER SINGH CHAUHAN Vs. SEEMA ARYA
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August 29, 2013 |
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GAJINDER PAL SINGH Vs. MEHTAB SINGH
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November 21, 2013 |
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GAMMON INDIA LIMITED Vs. ASHOK JAIN
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September 11, 2013 |
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GAN RAJ GANDHEWAR Vs. UOI
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August 14, 2013 |
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GANDHI TYAGI Vs. URMILA
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July 25, 2013 |
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GANESH Vs. KAILASH CHAND
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October 9, 2013 |
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GANESH CHAND Vs. UNION OF INDIA
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January 8, 2013 |
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GANESH KRISHNAMURTHY Vs. STATE
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February 7, 2013 |
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GANGA DHAR Vs. STATE
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December 6, 2013 |
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GANGA SHARAN @ CHOTU Vs. STATE OF DELHI
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February 26, 2013 |
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GANGA SHARAN DHAWAN Vs. STATE OF DELHI
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July 22, 2013 |
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GANGA YAMUNA FINVEST PVT LTD. Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
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January 23, 2013 |
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GATI CARGO MANAGEMENT SERVICE Vs. SBL INDUSTRIES LTD
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August 13, 2013 |
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GATI CARGO MANAGEMENT SERVICES Vs. SBL INDUSTRIES LTD
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July 3, 2013 |
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GAURAV @ VICKY Vs. STATE
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September 19, 2013 |
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GAURAV KAPOOR Vs. KOMAL BABBAR
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December 13, 2013 |
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GAUTAM KUMAR Vs. OIL AND NATURAL GAS COPORATION LTD
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November 18, 2013 |
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GAUTAM MOTORS Vs. PAWAN DYNAMICS PVT LTD
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December 19, 2013 |
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GE CAPITAL SERVICES INDIA Vs. DECCAN CHRONICLES HOLDING PVT LTD
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October 24, 2013 |
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GE CAPITAL SERVICES INDIA Vs. SRIHARI RAO
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October 23, 2013 |
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GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. AJIT TARMOHAMAD MAJOTHI PROP. AJIT TARMOHAMAD GODHIA
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October 1, 2013 |
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GEE PEE FOODS PVT. LTD Vs. DIGVIJAY SINGH
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January 15, 2013 |
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GEETA Vs. UOI
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May 24, 2013 |
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May 9, 2013 |
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September 5, 2013 |
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February 28, 2013 |
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July 11, 2013 |
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January 7, 2013 |
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February 12, 2013 |
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May 20, 2013 |
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January 4, 2013 |
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GEOLOGICAL SURVEY OF INDIA NORTHERN REGION THR SR Vs. PUSHKAR SINGH THAPA & ORS
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August 6, 2013 |
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July 9, 2013 |
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GHANSHAM SINGH Vs. UNION OF INDIA
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November 6, 2013 |
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GHANSHYAM Vs. U.O.I
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October 28, 2013 |
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GHANSHYAM DASS Vs. SHAKUNTLA BAKSHI
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October 28, 2013 |
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November 25, 2013 |
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GHASITA SINGH Vs. RAM PRAG KOIREE
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January 15, 2013 |
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May 15, 2013 |
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October 21, 2013 |
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February 11, 2013 |
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GIRI RAJ Vs. DEEPAK GUPTA
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September 12, 2013 |
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GIRI RAJ SHARMA Vs. THE DIRECTOR, CONSORTIUM FOR EDUCATIONAL COMMUNICATION & ORS.
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November 12, 2013 |
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GIRISH Vs. STATE (NCT OF DELHI)
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April 25, 2013 |
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GIRISH K.B. Vs. UNION OF INDIA & ORS.
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November 19, 2013 |
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GITA GUPTA Vs. KAILASH CHAND DHINGRA
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April 2, 2013 |
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GITARATTAN INTERNATIONAL BUSINESS SCHOOL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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July 24, 2013 |
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GLAXO GROUP LIMITED Vs. RAJESH BANSAL
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January 4, 2013 |
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GLAXOSMITHKLINE PHARMA LTD. Vs. HIDUSTAN MEDIBIOTIC
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March 14, 2013 |
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GNCT OF DELHI Vs. RAHUL DEV
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April 29, 2013 |
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GNCT OF DELHI Vs. DELHI MEDICAL TECHNICIANS AND EMPLOYEES
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July 1, 2013 |
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GNCT OF DELHI Vs. SK SHARMA
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May 21, 2013 |
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GNCT OF DELHI AND ORS Vs. JITENDRA KUMAR
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March 6, 2013 |
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GNCT OF DELHI, DELHI FIRE SERVICE Vs. BHOLLA DUTT SHARMA
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March 13, 2013 |
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GOBIND LAL DUREJA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
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July 25, 2013 |
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GODREJ CONSUMER PRODUCTS LIMITED Vs. DABUR INDIA LIMITED
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March 4, 2013 |
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GOEL CONSTRUCTION CO Vs. UNION OF INDIA
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April 2, 2013 |
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GOENKA & GOENKA Vs. UOI
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November 18, 2013 |
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GOLD DEVELOPERS PRIVATE LTD Vs. K. N. SHUKLA
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October 24, 2013 |
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GOLD DEVELOPERS PVT. LTD Vs. NITISHREE INFRASTRUCTURE LTD
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September 26, 2013 |
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GOLFERA FOODS (INDIA) PVT. LTD Vs. ASHA NATH WAREHOUSING PVT. LTD
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January 15, 2013 |
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GOOD WILL ENTERPRISES Vs. FERON LIFE SCIENCE (P) LTD
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October 28, 2013 |
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GOODWILL APPARTMENTS PVT LTD Vs. SPML INFRA LTD
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September 13, 2013 |
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GOPAL @ TITU Vs. STATE
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January 16, 2013 |
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GOPAL KAMRA Vs. KARAN LUTHRA
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August 14, 2013 |
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GOPAL KISHAN Vs. UNION OF INDIA & ANR
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January 16, 2013 |
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GOPAL KRISHAN DHIR Vs. NEW DELHI MUNICIPAL COUNCILTHROUGH ITS CHAIRMAN
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June 5, 2013 |
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GOPAL KRISHAN DHIR Vs. NEW DELHI MUNICIPAL COUNCI
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May 21, 2013 |
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GOPAL KRISHAN DHIR AND ORS Vs. NEW DELHI MUNICIPAL COUNCIL & ORS
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May 22, 2013 |
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GOPAL KUMAR @ SANJAY Vs. AMAR SINGH PATEL
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September 3, 2013 |
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GOPAL LAL JAT Vs. UNION OF INDIA
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September 11, 2013 |
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GOPAL LAL MEENA Vs. COMMISSIONER OF POLICE
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July 17, 2013 |
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GOPAL VASUDEVA Vs. NEW BANK OF INDIA
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August 27, 2013 |
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GOPI @ HUKAM Vs. STATE
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December 16, 2013 |
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GOPI CHAND Vs. SEEMA THAKUR
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October 1, 2013 |
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GOPI CHAND ALIAS PAPPU Vs. STATE
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August 2, 2013 |
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GOPI KANT MISHRA Vs. JITENDER KUMAR TALWAR
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January 4, 2013 |
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GORKHA SECURITY SERVICES Vs. GOVT. OF NCT OF DELHI
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October 25, 2013 |
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GOUTTAM CHHABRA Vs. GOVERNOR OF DELHI
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August 26, 2013 |
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GOVERNMENT OF N.C.T. OF DELHI Vs. PRITAM DEVI
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January 3, 2013 |
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GOVERNMENT OF NCT OF DELHI Vs. RAJA RAM
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November 27, 2013 |
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GOVERNMENT OF NCT OF DELHI Vs. KULDEEP SINGH
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August 1, 2013 |
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GOVERNMENT OF NCT OF DELHI Vs. IRSHAD
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May 23, 2013 |
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GOVERNMENT OF NCT OF DELHI Vs. K.K. PRASAD
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September 11, 2013 |
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GOVIND NARAIN JOHARI Vs. STATE
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May 17, 2013 |
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GOVIND SINGH RANA Vs. NATIONAL TECHNICAL RESEARCH ORGANISATION
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January 7, 2013 |
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GOVT MEDICAL STORES DEPOT, UOI Vs. CENTURION LABORATORIES
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March 22, 2013 |
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GOVT OF NCT OF DELHI Vs. JANVED MEENA
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May 30, 2013 |
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GOVT OF NCT OF DELHI Vs. SACHIN GUPTA
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August 7, 2013 |
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GOVT OF NCT OF DELHI Vs. RAJINDER PRASAD SINGH
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July 17, 2013 |
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GOVT OF NCT OF DELHI Vs. R.S.GUPTA
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August 19, 2013 |
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GOVT OF NCT OF DELHI Vs. YOUSUF JAMAL
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February 15, 2013 |
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GOVT. OF INDIA & ORS. Vs. CAPT. (RETD.) KAPIL CHAUDHARY
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March 18, 2013 |
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GOVT. OF NCT Vs. AMAR SINGH
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November 7, 2013 |
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GOVT. OF NCT Vs. KM AGRAHARI SREO
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February 11, 2013 |
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GOVT. OF NCT OF DELHI Vs. SAROJ KHOSLA
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January 31, 2013 |
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GOVT. OF NCT OF DELHI Vs. AMIT PANWAR
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May 9, 2013 |
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GOVT. OF NCT OF DELHI Vs. S.C. GUPTA
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April 22, 2013 |
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GOVT. OF NCT OF DELHI Vs. NEERAJ KUMAR
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September 9, 2013 |
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GOVT. OF NCT OF DELHI Vs. NARESH KUMAR
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August 14, 2013 |
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GOVT. OF NCT OF DELHI Vs. JITENDER KUMAR
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September 3, 2013 |
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GOVT. OF NCT OF DELHI Vs. MAHENDRA SINGH
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September 9, 2013 |
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GOVT. OF NCT OF DELHI Vs. JASBIR SAINI
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April 10, 2013 |
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GOVT. OF NCT OF DELHI Vs. MITHILESH SWAMI
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April 8, 2013 |
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GOVT. OF NCT OF DELHI Vs. D.K.PURI
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May 22, 2013 |
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GOVT. OF NCT OF DELHI Vs. RAVI PRAKASH MEENA
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February 13, 2013 |
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GOVT. OF NCT OF DELHI Vs. MOOL CHAND SHARMA
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February 26, 2013 |
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GOVT. OF NCT OF DELHI Vs. SANDEEP YADAV
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April 3, 2013 |
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GOVT. OF NCT OF DELHI Vs. KRISHNA MOHAN TIWARI
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March 21, 2013 |
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GOVT. OF NCT OF DELHI Vs. SAM MATHEW
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September 12, 2013 |
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GOVT. OF NCT OF DELHI Vs. ANIL KUMAR
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September 10, 2013 |
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GOVT. OF NCT OF DELHI Vs. NARESH KUMAR KATARIA
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April 17, 2013 |
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GOVT. OF NCT OF DELHI Vs. GARG BUILDERS
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October 9, 2013 |
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GOVT. OF NCT OF DELHI THRU CHIEF Vs. VIKAS
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July 8, 2013 |
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GOVT.OF NCT OF DELHI Vs. MAHARAJ KISHAN
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October 25, 2013 |
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GOYAL ESTATE & PROMOTERS PVT LTD Vs. NIRUPA BERRY
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November 19, 2013 |
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GP. CAPT. JOE EMMAUEL STEPHEN Vs. COMMANDANT (PERSONAL) DIRECTORATE GENERAL OF BSF
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July 8, 2013 |
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GRAM VIKAS SAMITI (REGD.) Vs. GOVT. OF NCT OF DELHI AND ORS.
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September 26, 2013 |
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GRAMMY COMMUNICATIONS PVT. LTD. Vs. EMAAR MGF LAND LTD.
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August 13, 2013 |
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GRANDEUR COLLECTION Vs. SHAHI FASHIONS PVT. LTD
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September 3, 2013 |
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GRASIM INDUSTRIES LTD Vs. SECY., DEPTT. OF SCIENCE & TECHNOLOGY, GOVT. OF INDIA
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March 7, 2013 |
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GRASIM INDUSTRIES LTD Vs. COMPETITION COMMISSION OF INDIA
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December 17, 2013 |
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GREEN ESTATE & HRE PLOT HOLDERS Vs. SH. INDERJIT SINGH BEDI & ORS.
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February 14, 2013 |
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GROUP CAPTAIN (T.S) RAJEEV VARSHNEY Vs. INDIAN ROADS CONGRESS
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November 19, 2013 |
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GS1 INDIA Vs. DIRECTOR GENERAL OF INCOME TAX
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September 26, 2013 |
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GUDDU RATHORE Vs. STATE
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April 17, 2013 |
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GUJARAT STATE EXPORT CORPORATION LTD. Vs. MUKESH TYAGI AND ANR.
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September 17, 2013 |
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GUJARAT STATE FINANCIAL SERVICES LTD Vs. THAPAR AGRO MILLS LTD
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March 20, 2013 |
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GULA SINGH CHAUHAN Vs. STATE NCT OF DELHI
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March 21, 2013 |
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GULAM NABI Vs. STATE (GNCT GOVT. OF DELHI)
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December 17, 2013 |
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GULBIR SINGH Vs. UNION OF INDIA
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July 16, 2013 |
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GULFAM @ GHODA SHAH Vs. STATE
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November 19, 2013 |
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GULFAM(SINCE DECEASED) THR LRS & ORS,(MOHD.) Vs. MOHD. KHALIL(SINCE DECEASED) THR LRS.
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April 8, 2013 |
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GULSHAN Vs. STATE
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April 8, 2013 |
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GULSHAN KUMAR Vs. SAT NARAIN TULSIAN
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December 6, 2013 |
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GULSHAN KUMAR ARORA Vs. ASHWANI SHUKLA
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September 9, 2013 |
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GULZAR SINGH Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE & ANR
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February 4, 2013 |
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GUPTA AND GUPTA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
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March 14, 2013 |
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GURBACHAN SINGH @ PYARE LAL Vs. STATE OF DELHI
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August 26, 2013 |
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GURDEEP KHERA Vs. DELHI DEVELOPMENT AUTHORITY
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November 11, 2013 |
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GURDEEP SINGH SUDAN Vs. STATE
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July 11, 2013 |
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GURDEV SINGH Vs. UNION OF I NDIA THROUGH SECRETARY
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October 1, 2013 |
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GURJEET SINGH Vs. STATE
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May 14, 2013 |
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GURJEET SINGH MADAAN Vs. SUB-REGISTRAR-IX
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September 26, 2013 |
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GURJIT SINGH Vs. REGISTRAR (GENERAL) AND ORS.
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March 14, 2013 |
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GURMEET LAL Vs. NARCOTIC CONTROL BUREAU
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February 18, 2013 |
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GURNAM SINGH Vs. UOI
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August 30, 2013 |
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GURPARTAP SINGH Vs. VISTA HOSPITALITY PVT LTD
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September 9, 2013 |
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GURPREET SINGH Vs. STATE NCT OF DELHI & ORS.
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July 30, 2013 |
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GURU HARKRISHAN PUBLIC SCHOOL Vs. DIRECTOR OF EDU. & ANR.
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August 6, 2013 |
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GURU NANAK DEV UNIVERSITY Vs. UNION OF INDIA
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November 27, 2013 |
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GURU NANAK KHALSA COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR.
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February 13, 2013 |
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GURU NANAK PUBLIC SCHOOL Vs. ARJUN
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January 7, 2013 |
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GURVINDER SINGH Vs. STATE OF NCT OF DELHI
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December 16, 2013 |
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H.D. GUMBER Vs. VANDANA CHOPRA & ORS.
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August 5, 2013 |
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H.K.BHARTI Vs. UNION OF INDIA
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May 31, 2013 |
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H.P.STATE COOP. BANK LTD Vs. VINOD KUMAR & CO.
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September 30, 2013 |
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H.S.RAWAT Vs. CENTRAL BOARD OF IRRIGATION AND POWER
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September 18, 2013 |
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H.T. MEDIA LTD Vs. STATE
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April 8, 2013 |
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H.U. SIDDIQUI Vs. JAMIA HAMDARD (DEEMED UNIVERSITY) & ANR.
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May 14, 2013 |
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HABIBUR REHMAN KHAN Vs. NARESH KUMAR
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October 23, 2013 |
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HAFIZ ABDUL MANNAN Vs. DDA
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July 2, 2013 |
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HALL AND ANDERSON LTD. AND ANR. Vs. NATIONAL TEXTILE CORPORATION LTD. AND ANR.
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April 23, 2013 |
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April 9, 2013 |
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April 11, 2013 |
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June 7, 2013 |
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July 25, 2013 |
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HAMDARD UNIVERSITY TEACHERS ASSOCIATIONS Vs. UNION OF INDIA
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April 25, 2013 |
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HAMID Vs. STATE NCT OF DELHI
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February 12, 2013 |
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HANNAN Vs. STATE OF NCT OF DELHI
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April 11, 2013 |
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HANSI RAWAT Vs. PUNJAB NATIONAL BANK
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January 11, 2013 |
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HAQ THROUGH ITS MEMBER ABDUL SHAKEEL Vs. DDA AND ANR.
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April 3, 2013 |
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HAR PYARI Vs. GEETA MISHRA
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March 7, 2013 |
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HARBANS KAUR Vs. BHAI BALBIR SINGH
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July 1, 2013 |
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HARBANS SINGH Vs. M/S JUGGAT PHARMA
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December 20, 2013 |
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HARBHAGWAN Vs. GOVT. OF NCT OF DELHI
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November 22, 2013 |
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HARBHAJAN SINGH Vs. AIRPORTS AUTHORITY OF INDIA
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September 9, 2013 |
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HARCHARAN SINGH Vs. SUNIL SARIN (DECEASED THROUGH L.RS.)
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November 18, 2013 |
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HARCHARAN SINGH HAZOORIA Vs. KULWANT SINGH HAZOORIA
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October 1, 2013 |
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HARD ROCK LTD. Vs. HARD ROCK BEACH SHACK/RESORT
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December 13, 2013 |
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HARDAYAL SINGH Vs. STATE NCT OF DELHI
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February 13, 2013 |
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HARDEEP BAJAJ Vs. ICICI BANK LTD
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January 9, 2013 |
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HARDEEP GILL Vs. PUMPKIN STUDIO PVT LTD
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July 26, 2013 |
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HARDEEP KAUR Vs. SADHU SINGH
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July 16, 2013 |
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HARDEEP SINGH Vs. SCHOOL MANAGEMENT
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August 1, 2013 |
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HARENDER SINGH Vs. ADIVASI KALYAN SAMITTEE
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November 7, 2013 |
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HARGIYAN SINGH Vs. STATE
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January 4, 2013 |
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HARI CHAND THRU L.R'S Vs. UOI
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May 29, 2013 |
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HARI GUPTA & SONS(HUF) Vs. MUNICIPAL CORPORATION OF DELHI
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August 1, 2013 |
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HARI KISHAN BANSAL Vs. C.B.I.
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May 17, 2013 |
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August 5, 2013 |
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HARI LAL Vs. PARYAG DUTT
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October 31, 2013 |
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HARI OM Vs. STATE
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January 30, 2013 |
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HARI OM MAHESHWARI Vs. M/S. G. E. CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD
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December 19, 2013 |
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HARI OM MAHESHWARI Vs. MAHENDRA KUMAR SHARDA
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January 29, 2013 |
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HARI OM MEHTA Vs. NIRMAL DAS AND ANR
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April 22, 2013 |
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HARI RAM SHUKLA Vs. UOI
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July 3, 2013 |
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HARI SHANKAR Vs. SARDAR HARNAM SINGH
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August 29, 2013 |
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HARIN SHAH Vs. STATE OF MAHARASHTRA
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December 20, 2013 |
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HARINDER PAL KAUR Vs. DIRECTOR ESTABLISHMENT W/C DDA
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September 13, 2013 |
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HARINDER SINGH Vs. D T C
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January 11, 2013 |
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HARIPAL SINGH Vs. CHIEF OF THE ARMY STAFF
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July 26, 2013 |
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HARISH ARORA @ SUNNY Vs. STATE
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October 1, 2013 |
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HARISH CHANDER Vs. UNION OF INDIA
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September 23, 2013 |
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HARISH CHANDRA RAWAT Vs. DIRECTORATE OF EDUCATION
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May 21, 2013 |
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HARISH KUMAR Vs. SEB INTERNATIONAL SAS
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July 19, 2013 |
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HARISH KUMAR Vs. ANU PRIYA
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October 3, 2013 |
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HARISH KUMAR Vs. KRISHNA
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August 6, 2013 |
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HARISH KUMAR @ PINTU Vs. STATE (NCT OF DELHI)
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April 11, 2013 |
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HARISH KUMAR SHARMA Vs. FOOD CORPORATION OF INDIA
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November 22, 2013 |
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HARISH SHARMA Vs. RAJ KUAMR
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October 31, 2013 |
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HARJEE FOODS Vs. BARBINO ENTERPRISES PVT. LTD
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April 2, 2013 |
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HARJEET SINGH Vs. UOI
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May 9, 2013 |
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HARJINDER KUMAR AND ANR Vs. DDA AND ANR
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April 22, 2013 |
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HARJINDER PAL SINGH Vs. RAVINDER SINGH ANAND
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March 13, 2013 |
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HARJINDER PAL SINGH Vs. VIJAY SHARMA
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August 27, 2013 |
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HARJINDER SINGH @ JINDA Vs. STATE
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September 18, 2013 |
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HARJINDER SINGH BHATIA Vs. GOVT. OF NCT OF DELHI
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May 1, 2013 |
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HARJYOT KAUR Vs. TODAY HOMES AND INFRASTRUCTURE PVT LTD
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April 2, 2013 |
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HARKISHAN KAUR Vs. MANOJ AHUJA
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August 22, 2013 |
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HARMINDER KHULLAR Vs. SWARAN KANTA JUNEJA
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July 18, 2013 |
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HARMINDER SINGH Vs. STATE
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November 18, 2013 |
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HARMINDER SINGH Vs. STATE OF DELHI
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January 15, 2013 |
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HARMUNY ENTERTAINMENT PVT. LTD. Vs. MAHUAA MEDIA PVT. LTD.
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October 31, 2013 |
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HARNAM SINGH Vs. M.P.SINGH SAINI
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May 30, 2013 |
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HARPAL SINGH Vs. MAHABIR STEEL ROLLING MILLS
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September 4, 2013 |
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September 2, 2013 |
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HARPREET KAUR Vs. STATE
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March 12, 2013 |
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HARSH SALUJA Vs. GOVT. OF NCT OF DELHI
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September 25, 2013 |
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HARVEST SECURITIES PVT LTD Vs. BP SINGAPORE PVT LTD
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March 10, 2013 |
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HARVINDER SINGH Vs. CBI
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November 13, 2013 |
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HARVINDER SINGH Vs. PARADISE TOWERS PVT. LTD
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January 23, 2013 |
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HARVINDER SINGH @ BITTOO Vs. STATE (NCT OF DELHI)
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September 12, 2013 |
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HARYANA ROADWAYS Vs. SUSHILA DEVI
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April 10, 2013 |
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HARYANA SHAKTI COLLEGE OF EDUCATION Vs. DIRECTORATE OF HIGHER EDUCATION
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September 2, 2013 |
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HASIBUL REHMAN Vs. STATE (GOVT OF NCT) OF DELHI
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April 9, 2013 |
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HAVELS INDIA LTD Vs. ELECTRIUM SALES LTD
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April 16, 2013 |
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HAWALDAR RAM Vs. STATE (GOVT. OF NCT OF DELHI)
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May 15, 2013 |
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HC(MINISTERIAL) KUNWAR PAL SINGH Vs. UNION OF INDIA & ORS.
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April 23, 2013 |
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HCL INFOSYSTEMS LTD Vs. GOVERNMET OF NCT DELHI
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May 14, 2013 |
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HDFC Vs. SUNIL KUMAR
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April 1, 2013 |
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HDFC BANK LTD Vs. PREM POWER CONSTRUCTION P. LTD
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December 6, 2013 |
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HDFC ERGO GENERAL INSURANCE CO LTD Vs. MAMKAUR & ORS
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November 29, 2013 |
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HEINZ INDIA PVT. LTD Vs. M/S. SHREJEE REMEDIES
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April 29, 2013 |
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HEM CHANDER Vs. STATE OF DELHI
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July 2, 2013 |
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HEM SINGH Vs. DIRECTOR OF EDUCATION
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August 26, 2013 |
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HEMA Vs. VINOD KUMAR
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April 8, 2013 |
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HEMANT GULATI Vs. CHANDAN JAIN
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July 24, 2013 |
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HEMANT KUMAR Vs. SADHNA SHRMA
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May 15, 2013 |
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HEMANT SATTI Vs. MOHAN SATTI
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November 7, 2013 |
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HEMRAJ SINGH Vs. DDA
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May 20, 2013 |
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HENKEL INDIA LTD Vs. CHANDAN CHHABRA
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January 3, 2013 |
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HERMAN PROPERTIES LTD Vs. RUPALI SINGLA
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November 7, 2013 |
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HERO MOTOCORP LTD Vs. COMMISSIONER OF CUSTOMS
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October 23, 2013 |
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HI-TEK OTS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
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July 9, 2013 |
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HILLCREST REALTY SDN BHD Vs. HOTEL QUEEN ROAD PVT. LTD
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May 31, 2013 |
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HILTON HOTEL MANAGEMENT SERVICES PRIVATE LTD Vs. STATE
|
July 10, 2013 |
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HIMA CHUGH Vs. PRITAM ASHOK SADAPHULE
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April 10, 2013 |
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HIMACHAL PRADESH STATE CO-OPERATIVE BANK LTD. Vs. M/S. MADAN LAL AJAY KUMAR & ORS.
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May 14, 2013 |
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HIMACHAL PRADESH STATE CO-OPERATIVE BANK LTD. Vs. M/S. NATIONAL FRUIT AGENCY & ORS.
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May 14, 2013 |
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HIMANGI Vs. GNCT OF DELHI
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October 7, 2013 |
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HIMANI SHARMA Vs. UNIVERSITY OF DELHI
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September 10, 2013 |
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HIMANSHU BHATT Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED
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August 27, 2013 |
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HIMANSHU SINGH Vs. UNION OF INDIA
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January 14, 2013 |
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HINDU COLLEGE Vs. UNION OF INDIA
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October 11, 2013 |
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HINDUSTAN AVIATION ACADEMY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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July 23, 2013 |
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HINDUSTAN CONSTRUCTION COMPANY LTD Vs. IRCON INTERNATIONAL LTD
|
July 1, 2013 |
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HINDUSTAN ENGG & GENL MAZDOOR UNION Vs. ALL INDIA COUNCIL FOR TECHNIAL EDU
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February 8, 2013 |
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HINDUSTAN INSECTICIDES EMPLOYEES' UNION Vs. HINDUSTAN INSECTICIDES LTD
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August 22, 2013 |
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HINDUSTAN INSECTICIEDES LTD Vs. COMMISSIONER CENTRAL EXCISE, LTU
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August 2, 2013 |
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HINDUSTAN PAPER CORPORATION Vs. KANTA MANOCHA
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October 23, 2013 |
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HINDUSTAN PENCILS LTD. Vs. GAUTAM INDUSTRIES
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February 13, 2013 |
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HINDUSTAN PENCILS PRIVATE LTD Vs. GAUTAM PENCIL INDUSTRIES
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October 29, 2013 |
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HINDUSTAN UNILEVER LIMITED Vs. NARESH ARORA
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February 4, 2013 |
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HINDUSTAN UNILEVER LIMITED Vs. NARESH ARORA
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April 25, 2013 |
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HINDUSTANT PETROLEUM CORPN Vs. N.S.RANE
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January 9, 2013 |
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HIRA PRASAD MISHRA Vs. STATE NCT OF DELHI
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May 29, 2013 |
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HITESH BHARDWAJ & ANR. Vs. ALAKNANDA PROPERTIES P. LTD. & ANR.
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November 25, 2013 |
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HITKARI INDUSTRIES LTD Vs. PRASHANT GUPTA
|
February 7, 2013 |
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HONG KONG AND SHANGHAI BANKING CORP LTD Vs. ANJU BALA GUPTA
|
July 17, 2013 |
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HONGKONG & SHANGHAI BANKING CORPORATION LTD Vs. UOI
|
March 22, 2013 |
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HOTI LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
September 12, 2013 |
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HOTLINE ELECTRONICS LTD Vs. STATE
|
November 21, 2013 |
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HOUSING & URBAN DEVELOPMENT CORPORATION LTD Vs. LEELA HOTELS LIMITED
|
March 8, 2013 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. PRADEEP B BHATNAGAR
|
November 12, 2013 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. CHANCHAL ARYA
|
December 6, 2013 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. DEEPAK KUMAR SHARMA AND ANR.
|
November 29, 2013 |
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HPL ELECTRIC & POWER PVT. LTD. Vs. SANJEEV SHARMA
|
August 6, 2013 |
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HRD CORPORATION Vs. GAIL(INDIA) LTD
|
May 31, 2013 |
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HRIDAYA BHUSHAN Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
|
July 24, 2013 |
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HTA EMPLOYEES UNION (REGD.) Vs. HINDUSTAN THOMPSON ASSOCIATES LTD. & ORS.
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August 5, 2013 |
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HUKAM CHAND KAMRA Vs. SHILPA
|
December 16, 2013 |
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HYDAC FLUIDTECHNIK GMBH Vs. FLUTEC INDUSTRIES
|
August 6, 2013 |
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I.C.A.R Vs. AMAR NATH
|
January 4, 2013 |
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I.P.POWER GENERATION COMPANY LTD Vs. SIDDHARTHA EXTENSION RESIDENT WELFARE ASSOCIATION
|
December 9, 2013 |
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I.P.S. AHLUWALIA Vs. C.B.I.
|
May 23, 2013 |
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I.S.RANA Vs. M/S. CENTAUR HOTEL
|
August 8, 2013 |
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IARI STENOGRAPHERS WELFARE ASSOCIATION Vs. I.C. OF AGRICULTURAL RESEARCH
|
January 14, 2013 |
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ICICI BANK LTD Vs. ASHOK THAKERIA
|
September 9, 2013 |
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ICICI LOMBARD GEN INSURANCE CO LTD Vs. RAMWATI
|
September 23, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SURESH CHAND K. BAJAJ
|
September 12, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ARCHANA
|
September 12, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. DINA BHANSALI
|
December 2, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RANI MISHRA & ORS.
|
September 26, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SOBRAN LAL & ORS.
|
October 7, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJ KESARI DEVI & ORS.
|
September 16, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. DEEPA SONI & ORS.
|
May 13, 2013 |
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ICICI LOMBARD GENERAL INSURANCE COLTD Vs. ANGREJ SINGH
|
September 30, 2013 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. YASHODA AND ORS.
|
October 11, 2013 |
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IDEA CELLULAR LIMITED Vs. UNION OF INDIA
|
March 13, 2013 |
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IDPL VRS & RETIRED EMPLOYEES WELFARE FEDERATION GURGAON Vs. SECRETARY GOVERNMENT OF INDIA
|
April 8, 2013 |
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IFCI FACTORS LTD Vs. KOUTONS RETAIL INDIA LTD
|
May 13, 2013 |
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IFCI FACTORS LTD Vs. KRISH INTERNATIONAL (P) LTD
|
May 7, 2013 |
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IFCI LIMITED Vs. GENERAL SECRETARY ALL INDIA IFC EMPLOYES ASSO
|
April 29, 2013 |
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IFCI LTD Vs. KOSHIKA TELECOM
|
September 10, 2013 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. MUKESH DEVI
|
October 21, 2013 |
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ILHAM ZADI Vs. JAMIA MILLIA ISLAMIA
|
July 29, 2013 |
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IMAM ALIAS IMAMUDDIN Vs. STATE
|
May 23, 2013 |
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IMAMUDDIN Vs. UNION OF INDIA
|
July 5, 2013 |
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IMRAN Vs. STATE NCT OF DELHI
|
February 28, 2013 |
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IMS ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 12, 2013 |
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IN RE Vs. SH. VINOD KUMAR JAIN
|
October 22, 2013 |
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IN RE: BAHETI ROTOPLAST PRIVATE LIMITED Vs. STATE
|
July 5, 2013 |
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IN RE: BRY-AIR (ASIA) PVT. LTD. & ANR. Vs. STATE
|
July 5, 2013 |
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IN RE: IN THE MATTER OF WORLD TEX LTD. (IN LIQN.) Vs. STATE
|
January 9, 2013 |
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IN RE: INTERNATIONAL CERAMICS LTD. Vs. STATE
|
May 30, 2013 |
|
IN RE: O.C. DENIMS AND SPECIAL FINISHES LIMITED & ANR. Vs. STATE
|
July 9, 2013 |
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IN RE: SCHNEIDER ELECTRIC INDIA PRIVATE LIMITED Vs. STATE
|
July 9, 2013 |
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IN RE: STANDARD MICROSYSTEMS INDIA PRIVATE LIMITED Vs. STATE
|
July 30, 2013 |
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IN RE: SUO MOTU COGNIZANCE Vs. STATE
|
December 19, 2013 |
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IN RE: VAM CHAMPIGNONS & AGRO PRODUCTS LTD. & ORS. Vs. STATE
|
July 15, 2013 |
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IN RE: VIDUR ADVERTISING PVT. LTD. Vs. STATE
|
July 5, 2013 |
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IN RE: VODAFONE ESSAR SOUTH LTD. Vs. STATE
|
May 6, 2013 |
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IN THE MATTER OF INTERNATIONAL CERAMICS LTD Vs. STATE
|
May 30, 2013 |
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IN THE MATTER OF: YUIL MEASURESINDIA LTD. Vs. STATE
|
April 26, 2013 |
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INAL YADAV @ SHYAM SUNDER Vs. STATE
|
December 17, 2013 |
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INCENT TOUR P. LTD Vs. DINESH GARG
|
December 17, 2013 |
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INDEEN BIO POWER LIMITED Vs. DALKIA INDIA PVT. LTD
|
January 21, 2013 |
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INDEEN BIO POWER LIMITED Vs. DALKIA INDIA PVT. LTD.
|
December 21, 2013 |
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INDEPENDENT NEWS SERVICE PVT LTD Vs. STATE
|
November 18, 2013 |
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INDEPENDENT NEWS SERVICE PVT. LTD Vs. ANURAAG MUSKAAN
|
April 2, 2013 |
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INDER KUMAR KATHURIA Vs. KRISHNA KUMAR KATHURIA
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October 3, 2013 |
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INDER KUMAR KATHURIA Vs. K.K. KATHURIA
|
February 8, 2013 |
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INDER KUMAR LAMBA Vs. ABHISHEK PAHWA
|
September 9, 2013 |
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INDER LAL Vs. DDA
|
May 20, 2013 |
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INDER PAL SINGH Vs. UNION OF INDIA
|
October 9, 2013 |
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INDER SINGH Vs. STATE
|
July 29, 2013 |
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INDERJEET KAUR KALSI Vs. NCT OF DELHI
|
November 27, 2013 |
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INDERJEET SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
August 23, 2013 |
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INDERPAL THUKRAL Vs. STATE
|
January 9, 2013 |
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INDERSONS MOTORS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 29, 2013 |
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INDIA ISLAMIC CULTURAL CENTRE Vs. DEEPAK KUMAR
|
August 12, 2013 |
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INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. DELHI ADMINISTRATION
|
December 17, 2013 |
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INDIA TRADE PROMOTION ORGANISATION Vs. INDIA INTERNATIONAL TEXTILE MACHINERY
|
January 4, 2013 |
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INDIA TRADE PROMOTION ORGANISATION Vs. COMMISSIONER OF INCOME TAX
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September 6, 2013 |
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INDIAN CITY PROPERTIES LTD Vs. VIMLA SINGH
|
February 4, 2013 |
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INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. FAIYAZ
|
July 10, 2013 |
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INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. SANJEEV KUMAR TYAGI
|
April 8, 2013 |
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INDIAN COUNCIL OF MEDICAL RESEARCH Vs. KV RATANAKAR
|
April 12, 2013 |
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INDIAN HERITAGE SOCIETY Vs. MEHER MALHOTRA
|
September 13, 2013 |
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INDIAN INSTITUTE OF PLANNING AND MANAGEMENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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May 30, 2013 |
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INDIAN OIL CORPN. LTD Vs. UOI
|
July 1, 2013 |
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INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER, VAT, DELHI
|
May 15, 2013 |
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INDIAN OIL CORPORATION LTD AND ANR Vs. TELTECH INSTRUMENTATION PVT LTD AND ANR
|
January 28, 2013 |
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INDIAN OIL CORPORATION LTD. Vs. KAILASH CHAND BANSAL
|
November 22, 2013 |
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INDIAN OVERSEAS BANK Vs. L.R. JOANWAL
|
March 22, 2013 |
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INDIAN PERFORMING RIGHT SOCIETY LTD Vs. GAUHATI TOWN CLUB
|
January 30, 2013 |
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INDIAN RAILWAY FINANCE CORP. LTD Vs. RAJENDRA PRASAD
|
May 1, 2013 |
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INDIAN REALTORS PRIVATE LIMITED Vs. DDA
|
May 22, 2013 |
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INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD Vs. BHAGYANAGAR SOLVENT EXTRACTIONS PVT LTD
|
August 13, 2013 |
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INDIAN SOCIAL ACTION FORUM Vs. UNION OF INDIA
|
September 19, 2013 |
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INDIRA SONTI Vs. SURYANARAYAN MURTY SONTI
|
February 5, 2013 |
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INDO ALUSYSY INDUSTRIES LTD. Vs. GNCT OF DELHI
|
December 13, 2013 |
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INDO ROLHARD INDUSTRIES LTD Vs. M. K. MAHAJAN
|
January 7, 2013 |
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INDOGREEN INTERNATIONAL Vs. DDA
|
November 13, 2013 |
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INDRA PAL SINGH Vs. FOOD CORPORATION OF INDIA
|
April 4, 2013 |
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INDRAJ SINGH Vs. UOI
|
October 23, 2013 |
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INDRAPRASTHA MEDICAL CORORATION LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 19, 2013 |
|
INDRAPRASTHA PEOPLE Vs. UNION OF INDIA
|
April 9, 2013 |
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INDRAPRASTHA POWER GENERATION COMPANY LTD Vs. RAMA KANT SHARMA
|
December 21, 2013 |
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INDRAPRASTHA POWER GENERATION COMPANY LTD Vs. RAMA KANT SHARMA
|
January 21, 2013 |
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INDU MUNSHI & ORS. Vs. UNION OF INDIA & ORS.
|
April 5, 2013 |
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INDU PROJECTS LTD Vs. UNION OF INDIA
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November 18, 2013 |
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INDU PROJECTS LTD Vs. UNION OF INDIA
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November 1, 2013 |
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INDU PROJECTS LTD Vs. UNION OF INDIA
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October 4, 2013 |
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INDU PROJECTS LTD. Vs. UNION OF INDIA
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November 21, 2013 |
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INDU SHARMA Vs. D.D.A
|
May 8, 2013 |
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INDUMATI Vs. NATIONAL INSURANCE
|
September 4, 2013 |
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INDURE PVT. LTD Vs. SIEMENS LTD
|
October 31, 2013 |
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INDUS TOURS AND TRAVELS PVT. LTD Vs. INDUS INTERNATIONAL CO. LTD
|
May 30, 2013 |
|
INDUS TOWERS LIMITED Vs. UOI
|
April 18, 2013 |
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INDUS TOWERS LIMITED Vs. UNITECH WIRELESS (TAMIL NADU) PVT. LTD
|
February 21, 2013 |
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INDUS TOWERS LTD Vs. UNITECH WIRELESS (TAMIL NADU) PVT LTD
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February 12, 2013 |
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INDUS TOWERS LTD. Vs. UNITECH WIRELESS (TAMIL NADU) PVT. LTD. & ANR.
|
January 12, 2013 |
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INDUS TOWERS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 19, 2013 |
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INDUS VIDEO PVT. LTD Vs. SHOLAY MEDIA AND ENTERTAINMENT PVT. LTD
|
May 29, 2013 |
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INFRASTRUCTURE LOGISTICS PVT LTD Vs. UNION OF INDIA
|
October 3, 2013 |
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INLAND ROAD TRANSPORTATION PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
January 7, 2013 |
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INSPECTOR SAMAY SINGH Vs. JOGINDER SINGH YADAV
|
April 10, 2013 |
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INSTITUE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DIRECTOR GENERAL OF INCOME TAX
|
July 4, 2013 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS)
|
July 4, 2013 |
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INSTRUMED (INDIA) INTERNATIONAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES & ANR.
|
August 29, 2013 |
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INTERACTIVE MEDIA AND COMMUNICATION SOLUTION PRIVATE LIMITED Vs. GO AIRLINES LIMITED
|
February 4, 2013 |
|
INTERADS ADVERTISING PVT. LTD Vs. SIVALIK CELLULOSE LTD
|
April 25, 2013 |
|
INTERNATIONAL AMUSEMENT LTD Vs. ENTERTAINMENT TAX OFFICER
|
January 29, 2013 |
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INTERNATIONAL COLLEGE OF FINANCIAL PLANNING LTD Vs. SANJIV BATRA
|
April 25, 2013 |
|
INTERNATIONAL INSTITUTE OF TELECOM TECHNOLOGY SOCIETY Vs. DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION
|
December 9, 2013 |
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INTERTOLL ICS CECONS. O & M CO. PVT. LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 4, 2013 |
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INX NEWS PVT. LTD. Vs. PIER ONE CONSTRUCTION PVT. LTD.
|
November 11, 2013 |
|
IQBAL AHMAD KHAN Vs. COLLECTOR OF CUSTOMS
|
August 30, 2013 |
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IQBAL AHMED Vs. SYED KAUSAR ALI
|
January 17, 2013 |
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IQBAL CHAND Vs. GOVT OF NCT OF DELHI
|
January 31, 2013 |
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IQBAL SINGH Vs. DHANWANT SINGH
|
March 12, 2013 |
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IRFAN BADSHAH Vs. STATE
|
April 9, 2013 |
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ISHAR GASOIL PVT. LTD Vs. UNION OF INDIA
|
March 5, 2013 |
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ISHTIYAK Vs. STATE(NCT OF DELHI)
|
October 8, 2013 |
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ISHTIYAQUE AHMAD Vs. VICE CHANCELLOR, JAMIA HAMDAARD UNIVERSITY
|
March 19, 2013 |
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ISHVAKOO (INDIA) PVT LTD. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
|
May 31, 2013 |
|
ISHWAR SINGH Vs. UNIVERSITY OF DELHI
|
December 13, 2013 |
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ISLAM Vs. DELHI TRANSPORT CORPORATION
|
February 26, 2013 |
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ISLAMIC REPUBLIC OF IRAN SHIPPING LINES Vs. PROJECTS AND EQUIPMENT CORPORATION OF INDIA LIMITED
|
March 13, 2013 |
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ISMAELI DEVI & ORS. Vs. DELHI DEVELOPMENT AUTHORITY & ANR.
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April 11, 2013 |
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ISRAEL AND ANR. Vs. ISHWAR CHAND AND ORS.
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August 22, 2013 |
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ISRAEL MILITARY INDUSTRIES LTD. Vs. UNION OF INDIA
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May 29, 2013 |
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ISSA @ RAJ (MOHD.) Vs. STATE
|
April 9, 2013 |
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IUP JINDAL METALS & ALLOYS LTD. Vs. M/S. CONEE CHAINS PRIVATE LTD.
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April 15, 2013 |
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J B GUPTA Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
December 17, 2013 |
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J K AHUJA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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May 13, 2013 |
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J N KHANNA Vs. R K RAWAL
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September 2, 2013 |
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J. MITRA Vs. COMMISSIONER OF CUSTOMS
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October 11, 2013 |
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J. NEHRU Vs. UNION OF INDIA
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July 2, 2013 |
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J. RAMANI Vs. UNION OF INDIA
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December 10, 2013 |
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J.B. CHAUDHRY Vs. INDIAN OVERSEAS BANK
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August 22, 2013 |
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J.D.TIWARI Vs. CENTRAL PROVIDENT FUND COMISSIONER
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October 29, 2013 |
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J.J. TRADERS Vs. SAL MARKETING
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January 4, 2013 |
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J.K.MITTAL Vs. CENTRAL INFORMATION COMMISSION
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October 28, 2013 |
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J.M. KOHLI Vs. VIMAL KANTA
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January 30, 2013 |
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J.N. NIGAM Vs. CITIBANK N.A.
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September 5, 2013 |
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J.P. SAINI Vs. MUNICIPAL CORPORATION OF DELHI
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January 17, 2013 |
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J.P.BHARDWAJ Vs. UOI
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May 29, 2013 |
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J.P.SHARMA Vs. JAWAHAR LAL NEHRU UNIVERSITY
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May 16, 2013 |
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J.S. CHAUHAN Vs. REGISTRAR GENERAL, DELHI HIGH COURT
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February 18, 2013 |
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J.S.PUNIA Vs. UNION OF INDIA
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December 12, 2013 |
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JABIR ALI @ SONU Vs. STATE
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May 22, 2013 |
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JAFFAR @ RAJU Vs. STATE
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May 8, 2013 |
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JAGAN Vs. STATE
|
September 9, 2013 |
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JAGAN NATH GUPTA MEMORIAL EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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November 22, 2013 |
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JAGAT SINGH Vs. SYNDICATE BANK
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July 8, 2013 |
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JAGBIR SIGH Vs. STATE
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October 7, 2013 |
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JAGBIR SINGH Vs. UNION OF INDIA
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February 20, 2013 |
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JAGBIR SINGH Vs. STATE AND ANR.
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August 19, 2013 |
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JAGDEEP GUPTA Vs. STATE OF DELHI
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August 30, 2013 |
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JAGDEEP KHANNA Vs. PRINCIPAL RESIDENT COMMISSIONER
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November 20, 2013 |
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JAGDEV Vs. DELHI TRANSPORT CORPORATION
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February 11, 2013 |
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JAGDISH CHANDER Vs. DELHI TRANSPORT CORPORATION
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April 11, 2013 |
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JAGDISH CHANDER Vs. ATMA RAM SAH
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January 11, 2013 |
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JAGDISH CHANDER TALWAR Vs. UDAY SARIN
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February 4, 2013 |
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JAGDISH LAL Vs. VICE CHANCELLER,UNIVERSITY OF DELHI
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March 22, 2013 |
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JAGDISH NAUTIYA Vs. STATE
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July 26, 2013 |
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JAGDISH PRASAD Vs. CHAIRMAN AIR OFFICER COMMANDING & ORS.
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August 6, 2013 |
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JAGDISH SINGH Vs. C.B.I
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July 4, 2013 |
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JAGE RAM Vs. DTC
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February 13, 2013 |
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JAGJEET KAUR Vs. GOVT. OF NCT OF DELHI
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September 20, 2013 |
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JAGJIT SINGH Vs. STATE
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August 29, 2013 |
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JAGJIT SINGH Vs. PUNJAB NATIONAL BANK
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March 6, 2013 |
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JAGJIT SINGH SAINI Vs. SMITA
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March 5, 2013 |
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JAGMOHAN SHARMA Vs. NIPCCD
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April 25, 2013 |
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JAGMOHINI Vs. STATE
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August 6, 2013 |
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JAGRAN PUBLICATION PVT. LTD. Vs. PRESS TRUST OF INDIA
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March 22, 2013 |
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JAGRITI MAHILA SAMITI Vs. DDA AND ANR
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July 5, 2013 |
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JAGSON AIRLINES LTD Vs. BANNARI AMMAN EXPORTS P. LTD
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March 20, 2013 |
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JAGUAR LAND ROVER LTD Vs. SAURABH KHANEJA
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August 30, 2013 |
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JAGWANTI Vs. LT. GOVERNOR NCT OF DELHI
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July 24, 2013 |
|
JAI BHAGWAN Vs. UNION OF INDIA
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March 4, 2013 |
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JAI BHAGWAN Vs. ASSTT GENERAL MANAGER
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March 15, 2013 |
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JAI BHAGWAN & ORS. Vs. NORTH DELHI MUNICIPAL CORPORATION
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March 5, 2013 |
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JAI BHAGWAN GOEL Vs. STATE
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October 3, 2013 |
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JAI BHAGWAN MITTAL Vs. MEENA JAIN AND ANR.
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February 25, 2013 |
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JAI CHAND Vs. G.N.C.T OF DELHI
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January 16, 2013 |
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JAI DEV AGGARWAL Vs. VIJAY KUMAR ANGRISH
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September 27, 2013 |
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JAI KANWAR Vs. DELHI DEVELOPMENT AUTHORITY
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September 24, 2013 |
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JAI KARAN Vs. GOVT. OF NCT OF DELHI
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November 21, 2013 |
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JAI KISHAN Vs. ALLAHABAD BANK
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September 24, 2013 |
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JAI KISHAN Vs. KAMLESHWAR NATH ARORA
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February 15, 2013 |
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JAI KRISHAN DASS Vs. HARI KISHAN DASS
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April 5, 2013 |
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JAI NARAIN Vs. BRAHAM SINGH
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September 9, 2013 |
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JAI NARAIN SINGH Vs. INTER DECKER DELHI
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December 3, 2013 |
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JAI PAL Vs. UOI
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February 7, 2013 |
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JAI PAL AGGARWAL Vs. UNION OF INDIA
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August 30, 2013 |
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JAI PAL SINGH Vs. DELHI TRANSPORT CORPORATION
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May 29, 2013 |
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JAI PRAKASH Vs. UOI
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August 22, 2013 |
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JAI PRAKASH Vs. D.D.A.
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May 15, 2013 |
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JAI PRAKASH GUPTA Vs. THE COMMANDANT CRPF & ANR.
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April 10, 2013 |
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JAI SINGH RAWAT Vs. HOD/PROVOST DEPARTMENT OF SOCIAL WORK (H)
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August 5, 2013 |
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JAI SUJANTI Vs. SUDARSHAN CHADHA
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July 29, 2013 |
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JAI VEER SINGH Vs. STATE
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July 15, 2013 |
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JAIBIR SINGH Vs. UNION OF INDIA AND ORS.
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May 21, 2013 |
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JAIN CLINIC PVT LTD Vs. SUDESH KUMAR JASSAL
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August 22, 2013 |
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JAIN COOPERATIVE BANK LTD. Vs. SH. DHARAMVEER MUGRAI
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July 17, 2013 |
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JAIPAL SINGH Vs. UOI
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September 6, 2013 |
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JAIPRAKASH SINGH Vs. RASHMI AGGRAWAL
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July 11, 2013 |
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JAITUN NISHA AND ORS Vs. AJAY KUMAR SHARMA AND ORS
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October 23, 2013 |
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JAIVIR SHARMA Vs. D.N. TANEJA AND ANR.
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July 19, 2013 |
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JAKSONS DEVELOPERS PVT. LTD Vs. DELHI DEVELOPMENT AUTHORITY
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October 29, 2013 |
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JAMALUDDIN ANSARI AZAD Vs. STATE
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July 29, 2013 |
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JAMIL AHMED Vs. STATE (NCT) OF DELHI
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July 31, 2013 |
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JAMUNA PRASAD Vs. STATE AND ORS
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November 8, 2013 |
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JANAK DATWANI Vs. C.N.A. EXPORTS PVT. LTD
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December 16, 2013 |
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JANG BAHADUR SINGH GUJRAL Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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February 1, 2013 |
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JANGE RAM GANDWAL Vs. CHAIRMAND & MANAGING DIRECTOR SYNDICATE BANK & ANR
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February 11, 2013 |
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JANKALYAN TELECOM COOP. STORE Vs. M.T.NL
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April 5, 2013 |
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JASBIR KAUR AND ORS Vs. GOVT OF NCT OF DELHI AND ANR
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March 20, 2013 |
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JASBIR SINGH Vs. DY COMMISSIONER OF POLICE CRIME BRANCH
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September 17, 2013 |
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JASBIR SINGH Vs. MANJIT KAUR & ORS.
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November 20, 2013 |
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JASJIT SINGH Vs. DIRECTORATE OF GURDWARA ELECTIONS
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April 8, 2013 |
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JASKARAN SINGH BHULLAR Vs. UNIVERSITY OF DELHI
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May 22, 2013 |
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JASKARAN SINGH BHULLAR Vs. UNION OF INDIA
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May 22, 2013 |
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JASMINE CHAWLA SHARMA Vs. REKHA
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March 18, 2013 |
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JASOKA INDIA LTD Vs. OFFICIAL LIQUIDATOR
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October 21, 2013 |
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JASPAL WALIA Vs. UOI
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July 18, 2013 |
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JASVIR SINGH Vs. DIRECTOR GENERAL INDO TIBETAN BOARDER POLICE (ITBP) FORCE AND OTHERS
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October 28, 2013 |
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JASWANT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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August 7, 2013 |
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JASWANT SINGH Vs. ATMA SINGH
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July 10, 2013 |
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JASWINDER SINGH Vs. SURINDER KAUR
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October 21, 2013 |
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JASWINDER SINGH Vs. MRIGENDRA PRITAM VIKRAMSINGH STEINER
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August 22, 2013 |
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JATINDER KAUR SAINI Vs. SCHOOL MANAGEMENT OF G H P S , FATEH NAGAR & ORS
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April 10, 2013 |
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JAVED Vs. STATE
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February 21, 2013 |
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JAVED @ BHURA Vs. STATE (NCT OF DELHI)
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February 22, 2013 |
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JAWAHAR BALWANI Vs. STATE
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December 20, 2013 |
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JAY BHARAT MARUTI LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
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February 8, 2013 |
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JAY KANT MISHRA Vs. S.CHAND & CO. LTD
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July 17, 2013 |
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JAY PRAKASH Vs. SCHOOL MANAGEMENT OF ITL PUBLIC SCHOOL
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July 30, 2013 |
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JAY USHIN LIMITED Vs. U-SHIN LTD
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March 22, 2013 |
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JAYA GANGULI Vs. DIRECTOR OF EDUCATION
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September 6, 2013 |
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JAYABRATA BHATTACHARJEE Vs. ASHOK KUMAR
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April 12, 2013 |
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JAYANT GAS SERVICE Vs. DDA
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October 3, 2013 |
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JEET RAM Vs. OC, CWG DELHI 2010 AND ORS
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March 14, 2013 |
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JEET RAM Vs. GOVT. OF NCT OF DELHI
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May 24, 2013 |
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JEET SINGH Vs. DELHI TRANSPORT CORPORATION
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April 18, 2013 |
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JESUS & MARY COLLEGE & ORS. Vs. MS. ANU SAXENA & ORS.
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May 14, 2013 |
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JHANG COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. PT. MUNSHI RAM AND ASSOCIATES PVT. LTD.
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May 9, 2013 |
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JHILMIL BRECKENRIDGE Vs. DOUGLAS BRECKENRIDGE
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April 11, 2013 |
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JIBIN VIJAY Vs. MAULANA AZAD MEDICAL COLLEGE & ORS.
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May 1, 2013 |
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JINCY JOY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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September 27, 2013 |
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JINDAL STAINLESS LIMITED Vs. INDIA GOVERNMENT MINT
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September 6, 2013 |
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JINDAL STEEL & POWER LIMITED Vs. N.S. ATWAL
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July 4, 2013 |
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JINDAL STEEL & POWER LIMITED Vs. RAIL VIKAS NIGAM LTD
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November 1, 2013 |
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JISHAN Vs. STATE
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November 20, 2013 |
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JITENDER @ KALIA Vs. THE STATE (NCT OF DELHI)
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January 23, 2013 |
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JITENDER KUMAR Vs. GOVT. OF NCT OF DELHI
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August 13, 2013 |
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JITENDER KUMAR Vs. JAMIA MILLIA ISLAMIA
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November 11, 2013 |
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JITENDER SINGH TYAGI Vs. LT. GOVERNOR OF DELHI
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October 25, 2013 |
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JITENDRA PANDIT Vs. AJAY KUMAR
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August 2, 2013 |
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JITENDRA SINGH Vs. UNION OF INDIA
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July 29, 2013 |
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JITENDRA SINGH Vs. JAI KARAN SINGH AND ORS.
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April 8, 2013 |
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JIVNAS MARKETING Vs. CONTAINER CORPORATION OF INDIA
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September 9, 2013 |
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JOGESWAR SWAIN Vs. UNION OF INDIA
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February 21, 2013 |
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JOGINDER @ JOGA Vs. STATE N.C.T. OF DELHI
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July 22, 2013 |
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JOGINDER @ VIRENDER SHARMA Vs. GOVT. OF NCT OF DELHI
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September 26, 2013 |
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JOGINDER SINGH Vs. UNION OF INDIA
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May 23, 2013 |
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JOGINDER SINGH Vs. U.O.I
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May 6, 2013 |
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JOGINDER SINGH @ MOR Vs. STATE OF DELHI
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November 25, 2013 |
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JOGINDER VERMA Vs. TAJINDER SINGH
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July 22, 2013 |
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JOGINDER YESU DASS Vs. STATE
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January 8, 2013 |
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JOHN DAYAL Vs. UNION OF INDIA
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March 26, 2013 |
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JOHN DAYAL AND ANR. Vs. UOI AND ANR.
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April 2, 2013 |
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JOHN SMEDLY LTD Vs. BLUES CLOTHING COMPANY PVT. LTD
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December 20, 2013 |
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JOHNY @ VIKRAM Vs. STATE ( NCT OF DELHI )
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August 21, 2013 |
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JOICE JOHNSON Vs. DIRECTOR, DIRECTORATE OF EDU. & ANR.
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September 10, 2013 |
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JOINT INVESTMENTS PVT. LTD Vs. FEDERAL MOGULGOETZE (INDIA) LTD
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July 25, 2013 |
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JOR SINGH Vs. SANJEEV SHARMA
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December 3, 2013 |
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JORD ENGINEERS INDIA LTD Vs. J.K. FORGINGS
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July 5, 2013 |
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JOSE MELETH Vs. UOI
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December 20, 2013 |
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JP GUPTA DECD Vs. DELHI DEVELOPMENT AUTHORITY
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September 10, 2013 |
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JSC CENTRODOSTROY Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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September 5, 2013 |
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JSW ISPAT STEEL LIMITED Vs. ARIBA INDIA PRIVATE LIMITED
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March 18, 2013 |
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JUGBIR SINGH Vs. UNION OF INDIA
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July 8, 2013 |
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JUST LIFESTYLE PVT. LTD Vs. ADVANCE MAGAZINE PUBLISHERS INC
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January 9, 2013 |
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JUTTA OBEROI Vs. NAVIN OBEROI
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September 16, 2013 |
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JWALA GUTTA Vs. DEPARTMENT OF SPORTS
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October 10, 2013 |
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JYOTI AND ORS. Vs. PAWAN KUMAR AND ORS.
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November 29, 2013 |
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JYOTI BANSAL AND ANR. Vs. MANAGING SOCIETY AND ANR.
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September 26, 2013 |
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JYOTI HYANKEY Vs. UNION PUBLIC SERVICE COMMISSION
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July 17, 2013 |
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JYOTI RANI Vs. GURU GOBIND SINGH INDRAPRASTHA
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September 30, 2013 |
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K C SHARMA Vs. BSES YAMUNA POWER LIMITED
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February 28, 2013 |
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K L SURI Vs. STATE OF DELHI
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April 2, 2013 |
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K P S RAGHUVANSHI Vs. UNION OF INDIA AND ORS
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August 7, 2013 |
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K S RATHI Vs. UNION OF INDIA
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February 26, 2013 |
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K T HOLIDAYS PVT LTD Vs. UNION OF INDIA
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November 29, 2013 |
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K.C.GUPTA Vs. CHIEF SECRETARY GOVT. OF N.C.T. OF DELHI
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January 2, 2013 |
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K.C.MEENA Vs. UNION OF INDIA
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January 15, 2013 |
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K.K. MEHTA Vs. DELHI VIDYUT BOARD
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September 20, 2013 |
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K.K. RAO Vs. BALJIT SINGH
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August 1, 2013 |
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K.K.BHARDWAJ Vs. D.V.B.
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July 18, 2013 |
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K.K.BHARDWAJ Vs. SECRETARY, MHA
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January 3, 2013 |
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K.K.MATHUR Vs. UNION OF INDIA
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September 25, 2013 |
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K.K.S. SIROHI Vs. UNION OF INDIA
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July 3, 2013 |
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K.K.VERMA Vs. UNIVERSITY OF DELHI
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October 21, 2013 |
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K.L. BAKOLIA Vs. STATE THR C.B.I.
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July 11, 2013 |
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K.L. CHHABRA Vs. PUNJAB NATIONAL BANK
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May 13, 2013 |
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K.L. GARG Vs. RAJESH GARG & ORS.
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January 24, 2013 |
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K.L. SHARMA Vs. UOI
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February 21, 2013 |
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K.L.JAI SINGH Vs. YASHPAL ARORA
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February 13, 2013 |
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K.L.SACHDEVA Vs. M.C.D
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April 29, 2013 |
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K.LAL Vs. C.B.I.
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May 20, 2013 |
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K.M. VAGHELA Vs. UNION OF INDIA
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September 30, 2013 |
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K.MALAISAMY Vs. T.N.CHATURVEDI
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October 1, 2013 |
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K.NATHAN Vs. PRAFULLA KUMAR BARIK
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September 24, 2013 |
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K.P. AGARWAL Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
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October 8, 2013 |
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K.P.GUPTA Vs. UNIVERSITY OF DELHI
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November 28, 2013 |
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K.P.SINGH Vs. STATE
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October 22, 2013 |
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K.R.SUBBANNA Vs. DELHI KANNADA SENIOR SECONDARY SCHOOL
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December 12, 2013 |
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K.S. KATHURIA Vs. STATE BANK OF PATIALA
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October 10, 2013 |
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K.S. RATHI Vs. UNION OF INDIA
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February 25, 2013 |
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K.S. SASIDHARAN NAIR Vs. PRESIDING OFFICER AND ANR.
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September 19, 2013 |
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K.S. SIDHU Vs. UNION OF INDIA
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February 8, 2013 |
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K.S.LAXMINARAYAN SHASTRY Vs. UNION OF INDIA
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November 20, 2013 |
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K.S.SETHI Vs. PUNJAB & SIND BANK
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October 21, 2013 |
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KADAM MARKETING LTD Vs. DELHI DEVELOPMENT AUTHORITY
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December 5, 2013 |
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KAHAN UDYOG Vs. COMMISSIONER OF INCOME TAX
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August 14, 2013 |
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KAILASH CHAND Vs. GANESH
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November 25, 2013 |
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KAILASH CHAND BANSAL Vs. UOI
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May 1, 2013 |
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KAILASH CHAND BANSAL Vs. PUNJABI BAGH CLUB & ORS.
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November 20, 2013 |
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KAILASH CHAND JAIN Vs. MANAGEMENT OF CAMBRIDGE PRIMARY SCHOOL
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September 9, 2013 |
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KALAKANKAR INVESTMENT (P) LTD Vs. MENLO CONSULTANT INDIA PVT. LTD
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October 21, 2013 |
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KALI CHARAN Vs. COMMISSIONER OF DELHI POLICE
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October 28, 2013 |
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KALLU Vs. STATE OF GOVT. OF N.C.T. OF DELHI
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October 4, 2013 |
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KALLU RAM Vs. LAXMI DEVI
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July 4, 2013 |
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KALYAN SINGH Vs. STATE OF DELHI
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July 15, 2013 |
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KAMAL AHMAD Vs. UNION OF INDIA
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December 18, 2013 |
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KAMAL BHUSHAN BHATNAGAR Vs. RAMWATI
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October 29, 2013 |
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KAMAL GAIND Vs. STATE
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September 30, 2013 |
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KAMAL JAISWAL Vs. STATE OF NCT OF DELHI
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September 17, 2013 |
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KAMAL JEET SINGH @ RANA Vs. STATE (NCT OF DELHI)
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December 20, 2013 |
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KAMAL KISHORE SINGH @ PANDIT Vs. THE STATE (GOVT. OF NCT) DELHI
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July 29, 2013 |
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KAMAL MOHAN SONI Vs. POONAM ARORA
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July 29, 2013 |
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KAMAL SINGH @ KALU Vs. STATE OF DELHI
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December 21, 2013 |
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KAMAL SINGH @ KALU Vs. STATE OF DELHI
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January 21, 2013 |
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KAMARUDDIN Vs. UNION OF INDIA & ORS
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May 10, 2013 |
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KAMLA Vs. RATI RAM
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January 28, 2013 |
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KAMLA PRASAD Vs. STATE (NCT) OF DELHI
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September 20, 2013 |
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KAMLA THUKRAL Vs. TARLOK SINGH
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May 24, 2013 |
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KAMLESH DEVI Vs. UNION OF INDIA
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July 31, 2013 |
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KAMLESH KUMAR @ K.K. Vs. STATE
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November 21, 2013 |
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KAMLESH KUMAR SINGH Vs. UNION OF INDIA
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July 15, 2013 |
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KAMLESH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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May 29, 2013 |
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KAMLESH SHARMA @ KAMLESH KUMARI Vs. SATYA DEVI
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July 23, 2013 |
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KAMLESH SINGH Vs. STATE
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August 6, 2013 |
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KANAK INSTALLMENTS PVT LTD; DEVPAL SINGH Vs. STATE OF NCT OF DELHI & ANR
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February 12, 2013 |
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KANAKDHARA CREDITS PVT LTD Vs. MUKESH KAPIL
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May 9, 2013 |
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KANAL GUPTA THR. NATURAL GUARDIAN P.K.GUPTA Vs. D.D.A
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May 9, 2013 |
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KANGRA ADARSH COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. DELHI CO-OPERATIVE TRIBUNAL
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September 12, 2013 |
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KANIKA DARIRA Vs. MANISH DARIRA
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May 2, 2013 |
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KANISHK SHARMA Vs. UNIVERSITY GRANT COMMISSION
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July 2, 2013 |
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KANISHK SHARMA Vs. UNIVERSITY GRANTS COMMISSION
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October 22, 2013 |
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KANTI LAL SADH Vs. INDIAN OVERSEAS BANK
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August 30, 2013 |
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KANWAL ARORA Vs. PREM CHAND KHANEJA
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May 23, 2013 |
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KANWAL KISHORE MANCHANDA Vs. S.D.TECHNICAL SERVICES PVT. LTD
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December 6, 2013 |
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KANWAL SINGH Vs. GNCT
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May 13, 2013 |
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KANWALJEET KAUR BEDI Vs. ADITYA BIRLA RETAIL LTD
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March 4, 2013 |
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KANWAR INDERJIT SINGH Vs. K.P.DHINGRA
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September 12, 2013 |
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KAPIL @ VIJAY Vs. STATE
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December 5, 2013 |
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KAPIL CHOPRA Vs. STATE (NCT OF DELHI)
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January 4, 2013 |
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KAPIL CHOPRA Vs. SATISH CHOPRA
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May 6, 2013 |
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KAPIL DUTT BALI Vs. UOI
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January 30, 2013 |
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KAPIL KUMAR Vs. UNION OF INDIA AND ANR
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March 18, 2013 |
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KAPRI INTERNATIONAL PVT. LTD Vs. KAPRI INTERNATIONAL PVT. LTD
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May 28, 2013 |
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KARAM CHAND Vs. HARWINDER SINGH
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September 9, 2013 |
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KARAM CHANDRA Vs. UOI & ORS.
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December 17, 2013 |
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KARAM SINGH Vs. UNION OF INDIA
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July 31, 2013 |
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KARAMCHAND APPLIANCES (P.) LTD. Vs. UNION OF INDIA
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July 24, 2013 |
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KARAMDEEP FINANCE & INVESTMENT (I) PVT. LTD Vs. DELHI DEVELOPMENT AUTHORITY
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September 26, 2013 |
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KARAMVIR Vs. GOVT. OF NCT OF DELHI ANDANR
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May 22, 2013 |
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KARAMVIR TYAGI Vs. DELHI AGRICULTURAL MARKETING BOARD
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November 19, 2013 |
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KARAN LUTHRA Vs. GOPAL KAMRA
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July 12, 2013 |
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KARAN SINGH Vs. UNION OF INDIA
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April 26, 2013 |
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KARAN SINGH @ DEVA Vs. STATE
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March 7, 2013 |
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KARAN SINGH KARDAM Vs. CHAMBERS ALLOTMENT
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October 10, 2013 |
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KARANJIT SINGH SANDHU Vs. GURU GOBIND SINGH INDRAPRASTHA
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October 10, 2013 |
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KARE PARTNERS GROUP INDIA PVT LTD Vs. AKHIL BHARGAVA
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February 18, 2013 |
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KARE PARTNERS GROUP INDIA PVT. LTD Vs. AKHIL BHARGAVA
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April 1, 2013 |
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KARNAM VNP KUMAR Vs. DEPUTY DIRECTOR NATIONAL BOARD
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September 26, 2013 |
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KARTAR Vs. STATE OF THE NCT OF DELHI
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April 2, 2013 |
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KARTAR SINGH Vs. MAJOR MURLIDHAR
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June 5, 2013 |
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KARTAR SINGH Vs. GNCT OF DELHI
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April 11, 2013 |
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KARTAR SINGH Vs. GNCT OF DELHI
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February 27, 2013 |
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KARTAR SINGH Vs. MIRKANA ENGINEERING PVT. LTD
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April 2, 2013 |
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KARTAR SINGH Vs. UNION OF INDIA
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May 16, 2013 |
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KASHISH RASTOGI Vs. VASUDEVA JEWELLERS PVT. LTD
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March 8, 2013 |
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KASIF & ANR. Vs. STATE
|
February 12, 2013 |
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KATTA YEDUKONDALA RAO Vs. UNION OF INDIA
|
November 6, 2013 |
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KAUSHALENDRA KUMAR Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
|
March 8, 2013 |
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KAVITA Vs. SAMUNDER SINGH
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July 31, 2013 |
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KAVITA CHAUDHRI Vs. EVENEET SINGH
|
September 19, 2013 |
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KAVITA DHALLA Vs. GOVT. OF NCT OF DELHI
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October 7, 2013 |
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KAVITA GUPTA Vs. SANJAY KOCHAR
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February 18, 2013 |
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KAVITA KUMARI Vs. STATE
|
February 14, 2013 |
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KAVITA MISHRA Vs. DIRECTORATE OF EDUCATION AND ORS.
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December 11, 2013 |
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KAVITRA EXPORTS PVT. LTD. Vs. WSA LINES (DELHI) PVT. LTD.
|
November 12, 2013 |
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KAWAL SACHDEVA Vs. MADHU BALA RANA & ORS.
|
April 17, 2013 |
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KAYUM ALIAS SUNIL Vs. STATE OF DELHI
|
July 19, 2013 |
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KBM GEMS AND JEWELLERS PVT LTD Vs. PNB
|
September 5, 2013 |
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KEDAR NATH KOHLI Vs. SARDUL SINGH & ANR
|
February 7, 2013 |
|
KEHAR SINGH @ KEHRI Vs. STATE
|
January 11, 2013 |
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KELVINATOR OF INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 23, 2013 |
|
KESHAV @ BICHU Vs. STATE (GOVT. OF NCT) DELHI
|
July 3, 2013 |
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KESHAV CHANDER THAKUR Vs. KRISHAN CHANDER
|
May 24, 2013 |
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KESHAV KUMAR AGGARWAL Vs. NIIT LTD
|
March 22, 2013 |
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KEWAL DUA Vs. T.C.SHARMA
|
August 6, 2013 |
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KEWAL KISHAN Vs. DELHI DEVELOPMENT AUTHORITY
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August 21, 2013 |
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KEWAL KRISHNA SOOD Vs. CENTRAL BUREAU OF INVESTIGATION
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November 21, 2013 |
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KEWAL KRISHNA SOOD Vs. CENTRAL BUREAU OF INVESTIGATION
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December 11, 2013 |
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KEWAL PARK WELFARE ASSOCIATION AND ORS. Vs. SHRI CHANDER
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November 11, 2013 |
|
KHAIRATI RAM Vs. STATE
|
July 26, 2013 |
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KHANNA AND ANNADHANAM Vs. COMMISSIONER OF INCOME TAX
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January 29, 2013 |
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KHAWAR BUTT Vs. ASIF NAZIR MIR
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November 7, 2013 |
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KHAZAN SINGH Vs. GOVT. OF NCT OF DELHI
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February 4, 2013 |
|
KHAZANCHI Vs. STATE
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August 7, 2013 |
|
KHEM CHAND Vs. PRAKASH WATI
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May 16, 2013 |
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KHEM CHAND Vs. ARJUN JAIN
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September 13, 2013 |
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KHEM CHAND Vs. UOI
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January 10, 2013 |
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KHEM CHAND Vs. STATE
|
September 18, 2013 |
|
KHEM SINGH Vs. UOI AND ORS
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April 10, 2013 |
|
KHEM VERMA Vs. UNIVERSITY OF DELHI
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July 24, 2013 |
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KHERUNISHA Vs. BR SHARMA
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September 2, 2013 |
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KHILAR SINGH Vs. CHAND KIRAN TYAGI
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August 29, 2013 |
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KHODAY INDIA LTD Vs. RAKESH GUPTA
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August 12, 2013 |
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KHUSHBOO JAIN Vs. MINISTRY OF RAILWAYS,
UNION OF INDIA AND ORS
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February 13, 2013 |
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KHUSHBU SHARMA Vs. UOI
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May 23, 2013 |
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KHUSHI RAM Vs. STATE
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September 13, 2013 |
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KHUSHI RAM BEHARI LAL Vs. UOI
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November 18, 2013 |
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KHUSHI SEVA SANSTHA (REGD) Vs. STATE & ORS
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January 16, 2013 |
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KIDDE INDIA LTD Vs. BHARAT HEAVY ELECTRICALS LTD
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August 7, 2013 |
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KING AIRWAYS Vs. CAPTAIN MANJIT SINGH
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February 12, 2013 |
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KING POINT ENTERPRISES CO LTD Vs. ALI ASGAR
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October 23, 2013 |
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KINGSWAY CAMP SHOP KEEPERS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
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April 18, 2013 |
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KIRAN Vs. UOI
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January 17, 2013 |
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KIRAN BABBAR Vs. AUROBINDO COLLEGE
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December 3, 2013 |
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KIRAN DIWANIA Vs. FINANCIAL COMMISSIONER, DELHI
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July 1, 2013 |
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KIRAN KUMAR SOIN Vs. GOVT OF NCT OF DELHI
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May 7, 2013 |
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KIRTI PARDEEP SOOD Vs. KESHAV SOOD
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November 19, 2013 |
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KIRTI SHARMA Vs. PUNJAB NATIONAL BANK AND ANR
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April 22, 2013 |
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KISHAN CHAND Vs. STATE
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October 3, 2013 |
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KISHAN KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
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September 5, 2013 |
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KISHAN SINGH NEGI Vs. GNCT OF DELHI
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October 4, 2013 |
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KISHU Vs. DDA
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May 2, 2013 |
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KJ MEHTA GENERAL HOSPITAL & COLLEGE KJ MEHTA GENERAL HOSPITAL & COLLEGE Vs. BOARD OF GOVERNOR IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA
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May 3, 2013 |
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KLEN & MARSHALLS MANUFACTURERS & EXPORTERS LTD Vs. UNION OF INDIA
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January 3, 2013 |
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KOKILA DHINGRA Vs. UOI & ANR.
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January 17, 2013 |
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KOMOL GHOSE Vs. ANNABELLE PEREIRA
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January 7, 2013 |
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KONARK CARE Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT COMPANY LTD.
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August 8, 2013 |
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KONINKLIJKE PHILIPS ELECTRONICS N.V Vs. MAJ. (RETD) SUKESH BEHL
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November 6, 2013 |
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KORADA SREENIVASA RAO Vs. CENTRAL PUBLIC INFORMATION OFFICER
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September 4, 2013 |
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KORE KONCEPTS Vs. DEPUTY COMMISSIONER OF CUSTOMS (SIIB)
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May 21, 2013 |
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KOTAK MAHINDRA BANK LTD Vs. YOGESH BAWEJA
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July 22, 2013 |
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KRANTA AAKASH @ PRAKASH KUMAR Vs. STATE
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January 4, 2013 |
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KRISH INTERNATIONAL P.LTD Vs. STATE
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January 30, 2013 |
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KRISHAK BHARATI COOPERATIVE LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 23, 2013 |
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KRISHAK BHARATI COOPERATIVE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
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October 4, 2013 |
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KRISHAK BHARTI COOPERATIVE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 24, 2013 |
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KRISHAN KATHURIA Vs. STATE
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April 10, 2013 |
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KRISHAN KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
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August 19, 2013 |
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KRISHAN KUMAR Vs. C.P.
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August 22, 2013 |
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KRISHAN KUMAR Vs. STATE
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October 22, 2013 |
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KRISHAN KUMAR Vs. GOVT. OF NCT OF DELHI
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May 15, 2013 |
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KRISHAN KUMAR AND ANR Vs. C P AND ORS
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August 22, 2013 |
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KRISHAN KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
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May 29, 2013 |
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KRISHAN KUMAR NATH Vs. SOHAN BRAHM NATH
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April 26, 2013 |
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KRISHAN KUMAR WADHWA Vs. DELHI FLOORINGS PVT. LTD
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January 17, 2013 |
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KRISHAN LALL Vs. BHAWANI SHANKAR SHARMA
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January 17, 2013 |
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KRISHAN SHARMA Vs. RAJ RANI BHARDWAJ
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March 1, 2013 |
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KRISHANA DEVI Vs. D D A
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April 22, 2013 |
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KRISHAV TRADE CONCERN Vs. TRANSLUMINA THERAPEUTICS LLP
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October 7, 2013 |
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KRISHNA Vs. DELHI DEVELOPMENT AUTHORITY
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September 25, 2013 |
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KRISHNA Vs. STATE NCT OF DELHI & ORS.
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February 15, 2013 |
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KRISHNA Vs. STATE OF DELHI
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May 15, 2013 |
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KRISHNA BHANDARI Vs. SHANTI DEVI
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September 24, 2013 |
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KRISHNA DEVI Vs. STATE
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April 4, 2013 |
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KRISHNA DEVI Vs. AIRPORT AUTHORITY OF INDIA
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October 25, 2013 |
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KRISHNA GUPTA Vs. RAJINDER NATH AND CO HUF
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February 11, 2013 |
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KRISHNA KAUSHIK Vs. SURAJ BHAN
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August 22, 2013 |
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KRISHNA KUMAR Vs. REGISTRAR OF COMPANIES
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March 15, 2013 |
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KRISHNA KUMARI Vs. GOVT. OF NCT OF DELHI
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December 9, 2013 |
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KRITI BHAKUNI Vs. UNION OF INDIA
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September 27, 2013 |
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KROFTA ENGINEERING LTD Vs. HERMES PROPERTIES LTD
|
March 8, 2013 |
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KSHETRA PAL SINGH Vs. NCT OF DELHI
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December 21, 2013 |
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KSHETRA PAL SINGH Vs. NCT OF DELHI & ORS.
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January 21, 2013 |
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KULBHUSHAN MITTAL Vs. ANSHUMAN RASTOGI
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July 30, 2013 |
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KULDEEP KUMAR Vs. LT.GOVERNOR OF DELHI
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December 11, 2013 |
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KULDEEP KUMAR Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
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May 13, 2013 |
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KULDEEP SHARMA Vs. MOOL CHAND
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August 6, 2013 |
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KULDEEP SINGH Vs. BHAGWAN
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August 14, 2013 |
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KULDEEP SINGH Vs. STATE
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March 4, 2013 |
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KULDEEP TYAGI Vs. STATE NCT OF DELHI
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March 18, 2013 |
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KULDIP SINGH Vs. UNION OF INDIA
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July 31, 2013 |
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KULDIP SINGH Vs. STATE
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February 8, 2013 |
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KULVINDER SINGH Vs. KAFEEL AHMED
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January 4, 2013 |
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KULWANT KAUR Vs. STATE
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April 5, 2013 |
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KUMAR GORAV Vs. UNION OF INDIA
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September 6, 2013 |
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KUMAR NIKHIL @ SAROJ KUMAR Vs. STATE NCT OF DELHI
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May 31, 2013 |
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KUMARI KAJAL GARG Vs. BHARTI COLLEGE
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December 11, 2013 |
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KUNDAN GHOSH Vs. UNION OF INDIA
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July 17, 2013 |
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KUNDAN LAL Vs. INDIAN RED CROSS SOCIETY
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November 8, 2013 |
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KUNJI LAL Vs. STATE AND ANR
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July 22, 2013 |
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KUNWAR PAL SINGH Vs. STATE (NCT OF DELHI)
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January 3, 2013 |
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KUNWAR PAL SINGH Vs. C.B.I.
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April 2, 2013 |
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KUSH DAIRY LIMITED Vs. H.P. PRINTERS PVT LTD
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April 8, 2013 |
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KUSUM JAIN Vs. D.D.A
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December 20, 2013 |
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KUSUM KUMRIA Vs. PHARMA VENTURE(INDIA) PVT LTD
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October 3, 2013 |
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KUSUM SANGHI Vs. RAJ KISHAN DAS
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September 19, 2013 |
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L.M.NAGPAL Vs. FATEHJI
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July 19, 2013 |
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L.N.YADAV Vs. UNION OF INDIA
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October 1, 2013 |
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L.R.SENAPATI Vs. INDIAN INSTITUTE OF TECHNOLOGY
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July 16, 2013 |
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L.S. DAVER & CO. Vs. SATYANARAIN RAI
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February 6, 2013 |
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L.S. TANWAR Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY
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October 21, 2013 |
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L.T. OVERSEAS NORTH AMERICA INC. Vs. SACHDEVA & SONS PVT. LTD
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October 22, 2013 |
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LADDAN Vs. STATE
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December 9, 2013 |
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LAJJARAM MAHOR Vs. UNION OF INDIA
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October 31, 2013 |
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LAKHBIR SINGH Vs. ARUN KUMAR KHANNA
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October 23, 2013 |
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LAKHI RAM @ KACHA Vs. STATE (NCT OF DELHI)
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March 7, 2013 |
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LAKSHMIJI SUGAR MILLS COMPANY Vs. UNION OF INDIA
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March 21, 2013 |
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LAL BABU SAHNI Vs. STATE (GOVT. OF NCT) OF DELHI
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January 30, 2013 |
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LAL BAHADUR Vs. STATE
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November 27, 2013 |
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LAL MAHAL LIMITED Vs. UNION OF INDIA
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November 7, 2013 |
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LALA @ SHAMIM Vs. THE STATE (NCT OF DELHI)
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March 18, 2013 |
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LALA RAM @ VISHAL @ KALEY Vs. STATE
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August 12, 2013 |
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LALEA TRADING LIMITED Vs. ANANT RAJ PROJECTS PVT. LTD
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January 10, 2013 |
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LALIT BHOLA Vs. NIDHI BHOLA
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February 12, 2013 |
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LALIT KUMAR Vs. GOVT. OF NCT OF DELHI
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July 22, 2013 |
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LALIT KUMAR Vs. STATE NCT OF DELHI
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October 9, 2013 |
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LALIT KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD
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March 14, 2013 |
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LALIT KUMAR BAGLA Vs. KARAM CHAND THAPAR
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September 9, 2013 |
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LALIT KUMAR MODI Vs. UNION OF INDIA
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January 16, 2013 |
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LALIT KUMAR MODI THROUGH HIS CONSTITUTED ATTORNEY SHRI MEHMOOD M ABDI Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
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September 24, 2013 |
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LALIT MOHAN Vs. RASHMI BANSAL
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August 14, 2013 |
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LALIT MOHAN BHARATI Vs. D.D.A
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May 3, 2013 |
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LALIT MOHAN MADHAN Vs. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD.
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July 1, 2013 |
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LALIT RAI Vs. STATE NCT OF DELHI
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October 7, 2013 |
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LALITA Vs. STATE GOVT. OF NCT OF DELHI
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April 2, 2013 |
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LALITA AWASTHI Vs. VIDYA DEVI
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September 24, 2013 |
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LALITHA MATHUR Vs. ANIL KUMAR
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December 3, 2013 |
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LALLY AUTOMOBILES PVT. LTD Vs. COMMR. (ADJ.) OF CENTRAL EXCISE
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September 6, 2013 |
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LANCER CONVENT SR SEC SCHOOL Vs. GOVT OF NCT OF DELHI
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May 13, 2013 |
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LATAFAT Vs. MCD
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September 10, 2013 |
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LATE MOHD SABIR Vs. M C D AND ORS
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April 1, 2013 |
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LATE SMT. BHAGWATI W/D OF LATE SH. RATI RAM Vs. CONSOLIDATION OFFICER
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July 1, 2013 |
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LATESH & ORS. Vs. UNION OF INDIA
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March 20, 2013 |
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LATHA M.PALAT Vs. DIRECTOR OF EDUCATION
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December 12, 2013 |
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LAVNEET KAUR BHATIA Vs. DELHI DEVELOPMENT AUTHORITY
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February 20, 2013 |
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LAXMAN Vs. STATE GOVT. OF N.C.T. OF DELHI
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October 3, 2013 |
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LAXMAN @ JANGA Vs. STATE
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January 4, 2013 |
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LAXMAN RAM @ NATHI Vs. NEW INDIA ASSURANCE CO LTD
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October 28, 2013 |
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LAXMAN YADAV Vs. STATE
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September 13, 2013 |
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LAXMI NARAIN Vs. KRISHAN KUMAR
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January 3, 2013 |
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LAXMI NARAIN Vs. UNION OF INDIA
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January 7, 2013 |
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LAXMI NARAIN SHARMA Vs. R.K.SANDHU
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October 7, 2013 |
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LAXMI NARAYAN Vs. STATE GOVT. OF NCT OF DELHI
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July 8, 2013 |
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LE PASSAGE TO INDIA TOURS & TRAVELS PVT. LTD Vs. DEEPAK BHATNAGAR
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January 20, 2013 |
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LEELA BUILDERS PVT. LTD Vs. SUNITA SINHA
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September 26, 2013 |
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LEELA GOVIND Vs. KERALA EDUCATION SOCIETY SR. SECONDARY SCHOOL MANAGING COMMITTEE
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September 10, 2013 |
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LEELA NAND Vs. INDIAN AIRLINES CORPN LTD & ANR
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February 21, 2013 |
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LEELA SHARMA Vs. UNION OF INDIA
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July 10, 2013 |
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LEELA SINGH Vs. BAHADUR AND ORS
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October 28, 2013 |
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LEELAWATI Vs. STATE
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January 22, 2013 |
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LEELU Vs. UNION OF INDIA
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July 22, 2013 |
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LEKH RAM Vs. LAND AND BUILDING DEPARTMENT AND ORS.
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April 22, 2013 |
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LETS ENGINEERING & TECHNOLOGY SERVICES PVT LTD Vs. MANOJ DAS
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January 4, 2013 |
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LI AND FUNG INDIA PVT. LTD Vs. COMMISSIONER OF INCOME TAX
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December 16, 2013 |
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LIVING MEDIA INDIA LTD Vs. M.HUSSAIN
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July 26, 2013 |
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LML LTD Vs. SUNIL MITTAL
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May 3, 2013 |
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LODHI PROPERTY COMPANY LTD Vs. RAJBIR SINGH
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January 24, 2013 |
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LOGIC TRANSWARE INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
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September 5, 2013 |
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LOKESH SRIVASTAVA Vs. GOVT. OF NCT OF DELHI & ORS.
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January 3, 2013 |
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LORD CHLORO ALKALI LTD Vs. MOHINDER PAL SINGH KHURANA
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February 28, 2013 |
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LOVE DEV Vs. DELHI DEVELOPMENT AUTHORITY
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May 1, 2013 |
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LOVIKA JAIN Vs. PRINCIPAL, DELHI PUBLIC SCHOOL
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October 9, 2013 |
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LS MISHRA Vs. GOVT. OF NCT OF DELHI
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July 5, 2013 |
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LSM EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
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December 20, 2013 |
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LT COL MANISH SEHGAL Vs. MEENU SEHGAL
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December 18, 2013 |
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LT FOOD LTD Vs. SACHDEVA AND SONS RICE MILLS LTD
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October 29, 2013 |
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LT FOODS LIMITED Vs. HERTIAGE FOODS LIMITED
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November 20, 2013 |
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LT. COL. ALOK KAUSHIK (RETD.) Vs. UNION OF INDIA AND ORS.
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February 21, 2013 |
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LT. COL. RETD. SARVADAMAN SINGH OBEROI Vs. HIGH COURT OF DELHI
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May 6, 2013 |
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LUCKNOW VARANASI TOLLWAYS PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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October 24, 2013 |
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LUCKNOWI HERITAGE Vs. G.E. MONEY FINANCIAL SERVICES LTD
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January 17, 2013 |
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LUMINOUS POWER TECHNOLOGY P. LTD. Vs. AMIT KUMAR VERMA
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November 14, 2013 |
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M AND B FOOTWEAR PVT LTD Vs. MADHUVESH DISTRIBUTORS
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August 22, 2013 |
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M F KHAN Vs. B H E L & ORS
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March 6, 2013 |
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M KUNDU Vs. UNION OF INDIA AND ORS
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March 18, 2013 |
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M L AGGARWAL Vs. CEMENT CORPORATION OF INDIA LTD
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April 11, 2013 |
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M P SINGH SAHNI & ANR Vs. STATE & ANR
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May 30, 2013 |
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M ROOR SINGH Vs. UNION OF INDIA
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January 9, 2013 |
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M S GINTI Vs. JAWAHAR LAL NEHRU UNIVERSITY & ORS
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March 14, 2013 |
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M. R. A. ASSOCIATES INDIA PVT. LTD Vs. SEVEN SEAS HOSPITALITY PVT. LTD
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November 8, 2013 |
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M. SHANKAR RAO Vs. UNION OF INDIA
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August 30, 2013 |
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M.A. ANSARI Vs. UNION OF INDIA
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April 17, 2013 |
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M.A. KHAN Vs. STATE & ORS.
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April 18, 2013 |
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M.A.PANJWANI Vs. REGISTRAR OF COMPANIES
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December 2, 2013 |
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M.B. SAXENA Vs. DELHI VIDYUT BOARD
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May 9, 2013 |
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M.C.D Vs. NIRANKAR SINGH
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February 14, 2013 |
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M.C.D. Vs. OXFORD SENIOR SEC. SCHOOL AND ANR.
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April 10, 2013 |
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M.D. TEXTILE INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
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July 11, 2013 |
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M.G. ATTRI Vs. S.K. JAIN
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February 26, 2013 |
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M.G.GOEL Vs. GOVT. OF NCT OF DELHI
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July 18, 2013 |
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M.G.RAMACHANDRAN Vs. MUNICIPAL CORPORATION OF DELHI
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May 30, 2013 |
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M.K. JAIN Vs. S.S. BEDI
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September 26, 2013 |
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M.K.NANDHINI Vs. SANJAY SRIVASTAVA SECRETARY MEDICAL COUNCIL OF INDIA
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November 28, 2013 |
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M.L. CHANDRA Vs. COMMISSIONER OF CUSTOMS
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July 15, 2013 |
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M.L. DALMIYA & CO. LTD Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA LTD
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October 3, 2013 |
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M.L.SHARMA Vs. UOI
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October 1, 2013 |
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M.M. AJWANI Vs. DDA AND ANR.
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April 17, 2013 |
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M.M. SEHGAL Vs. STATE (NCT OF DELHI)
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January 7, 2013 |
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M.M.DUTT Vs. NATIONAL INSURANCE CO.
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October 25, 2013 |
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M.N.CHAUDHARY Vs. UNION OF INDIA
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January 2, 2013 |
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M.P. BANSAL Vs. UNION OF INDIA
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January 16, 2013 |
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M.P. WICKRAMASINGHA Vs. STATE
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November 13, 2013 |
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M.P.SINGH SAHNI Vs. STATE
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May 30, 2013 |
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M.P.TIWARI Vs. UNION OF INDIA
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November 6, 2013 |
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M.R. BHARDWAJ Vs. DELHI STATE COOPERATIVE BANK LTD
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July 4, 2013 |
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M.R. BHARDWAJ Vs. DELHI STATE COOP. BANK LTD.
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March 19, 2013 |
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M.S. FRANK Vs. DELHI UNIVERSITY
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October 29, 2013 |
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M.S. SAXENA Vs. UNION OF INDIA
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January 10, 2013 |
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M/S AIR INDIA LTD Vs. COMMISSIONER ADJUDICATION, SERVICE TAX
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May 3, 2013 |
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M/S AMBUJA HOTELS AND REAL ESTATES (P) LTD Vs. CHIEF COMMERCIAL MANAGER, NORTHERN RAILWAY
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May 9, 2013 |
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M/S AMERICAN EXPRESS COMPANY Vs. M/S AMEX FINANCIAL SERVICES PRIVATE LTD
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November 19, 2013 |
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M/S ASHIMA SECURITIES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
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July 23, 2013 |
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M/S ASV INDUSTRY Vs. SURINDER MOHAN
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August 19, 2013 |
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M/S ATMA RAM PROPERTIES PVT. LTD Vs. M/S ALLIED MOTORS LTD
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July 30, 2013 |
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M/S ATUL INDUSTRIES Vs. M/S GRID INDIA POWER LTD
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July 17, 2013 |
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M/S BHARAT INVESTMENT CORPORATION Vs. SANJANA SAINI
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May 1, 2013 |
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M/S BINATONE ELECTRONICS LTD Vs. M/S HARMAN AGENCIES
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July 22, 2013 |
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M/S BRITE ARICON Vs. AIRPORTS AUTHORITY OF INDIA
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July 24, 2013 |
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M/S CORAL SEAL & CERAMICS Vs. SUNIL SAGAR
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July 26, 2013 |
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M/S CORDANT INDIA P. LTD Vs. RAKESH SETH
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October 4, 2013 |
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M/S EXHIBITORS INSTRUMENTS Vs. UNION OF INDIA
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August 5, 2013 |
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M/S FREEZAIR INDIA (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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November 20, 2013 |
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M/S GE CAPITAL SERVICES INDIA Vs. MOHAN CHATURBHUJ JHAMVAR
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July 1, 2013 |
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M/S GREENWAYS Vs. Y.N.GUPTA
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December 9, 2013 |
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M/S HANSA ELECTRICALS Vs. D.N.WADHWA
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November 21, 2013 |
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M/S INDIAN INSTITUTE OF AIRCRAFT ENGINEERING Vs. UNION OF INDIA
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May 21, 2013 |
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M/S INTER DECKOR Vs. JAI NARAIN SINGH
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August 1, 2013 |
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M/S JATINDER CONSTRUCTION CO. Vs. MCD
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May 15, 2013 |
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M/S K.G.ELECTRONICS PVT. LTD Vs. DSIIDC LTD
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December 10, 2013 |
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M/S KASHYAP'S Vs. BATA INDIA LTD.
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July 5, 2013 |
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M/S KEVENTER AGRO LIMITED Vs. M/S KALYAN VYAPAR PVT LTD
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May 24, 2013 |
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M/S KUSUM ENTERPRISES Vs. VIMAL KOCHHAR
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December 18, 2013 |
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M/S LORD CHLORO ALKALIES LTD Vs. DIRECTOR GENERAL OF INCOME TAX
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July 19, 2013 |
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M/S MAJESTIC SOFTWARE LTD Vs. S.C. CHOPRA
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May 1, 2013 |
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M/S MARINDA COOP. SUGAR MILLS LTD Vs. UOI
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August 7, 2013 |
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M/S MDLR RESORTS PVT. LTD Vs. COMISSIONER OF INCOME TAX
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December 20, 2013 |
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M/S MECON LTD. Vs. M/S PYRO ENGINEERS (P) LTD.
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December 20, 2013 |
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M/S MODI INFOSOLE PVT. LTD Vs. SUKHDEV KAUR
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July 25, 2013 |
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M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S PROGRESSIVE-MVR
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April 12, 2013 |
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M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SOMDUTT BUILDERS-NCC
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May 10, 2013 |
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M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S SEW INFRASTRUCTURE LTD
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April 25, 2013 |
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M/S PENTEX SALES CORPORATION Vs. COMMISSIONER OF SALES TAX, DELHI
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May 6, 2013 |
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M/S PIONEER SOAP AND CHEMICALS Vs. UNION OF INDIA
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July 4, 2013 |
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M/S PRAGATI CONSTRUCTION CO. Vs. DELHI DEVELOPMENT AUTHORITY
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December 16, 2013 |
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M/S PRAVEEN FPS STORE Vs. COMMISSIONER FOOD & SUPPLIES
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November 19, 2013 |
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M/S R.R. FOUNDATION ENGINEERS(PVT) LTD Vs. NEW DELHI MUNICIPAL CORPORATION
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March 15, 2013 |
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M/S RAINBOW ELECTRIC SUPPLY CO Vs. NORTH DELHI POWER LTD
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March 11, 2013 |
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M/S RITU MERCANTILES PVT LTD Vs. LEELAWATI
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May 17, 2013 |
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M/S RR FINANCIAL CONSULTANTS LTD Vs. UNION OF INDIA
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September 19, 2013 |
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M/S SABHARWAL MEDICOS PVT LTD Vs. UNION OF INDIA
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September 25, 2013 |
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M/S SAURABH AGROTECH (P) LTD Vs. M/S. MOTIVE AGRO OILS PVT. LTD
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April 25, 2013 |
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M/S SICPA INDIA PRIVATE LTD Vs. M/S BRUSHMAN (INDIA) LTD
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July 30, 2013 |
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M/S SIKKA PROMOTERS PVT LTD Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD
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July 16, 2013 |
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M/S SUKUMAR CHAND JAIN Vs. ATTAM VALLABH COOPERATIVE GROUP
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January 24, 2013 |
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M/S TAJ TRADE AND TRANSPORT CO. LTD Vs. NEXT WAVE CORPORATION
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July 16, 2013 |
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August 6, 2013 |
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May 31, 2013 |
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M/S USHA CRAFT Vs. M/S A.B HOTELS LTD
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May 24, 2013 |
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M/S VARUNA INTEGRATED LOGISTICS PVT. LTD Vs. M/S GOEL ROAD CARRIERS
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December 13, 2013 |
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M/S VOGUESERV INTERNATIONAL PVT LTD Vs. RAJESH GOSAIN
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August 8, 2013 |
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M/S WHIRLPOOL OF INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 22, 2013 |
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M/S. AGARPARA COMPANY LTD. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION & ORS.
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July 15, 2013 |
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M/S. ALFA TYRE Vs. M/S. TECHNO TYRE INDIA
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July 30, 2013 |
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M/S. ANGELIQUE INTERNATIONAL LIMITED Vs. M/S. TRANSASIA FORWARDERS (INDIA) PVT. LTD
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March 13, 2013 |
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M/S. APOSTLE INSTITUTE FOR TECHNOLOGY FOR WOMEN AND ANR. Vs. MOHAN DAS
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August 7, 2013 |
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M/S. BHANDARI BUILDERS PVT. LTD Vs. NEW INDIA MOSAIC AND MARBLE CO. PVT. LTD
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November 21, 2013 |
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M/S. BHANU BUILDER PVT. LTD. Vs. MURTI DEVI
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May 14, 2013 |
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M/S. BINDAL AGRO CHEM. LTD Vs. M/S. V.M.J. ENTERPRISES
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March 5, 2013 |
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M/S. DABUR INDIA LTD Vs. M/S J.K. COSMETICS
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May 2, 2013 |
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M/S. DAMMO ENTERPRISES Vs. THE REGIONAL DIRECTOR, ESIC
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November 8, 2013 |
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April 18, 2013 |
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M/S. DESEIN PVT. LTD. Vs. M/S. INDIAN INSTITUTE OF PLANNING AND MANAGEMENT & ANR.
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April 17, 2013 |
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M/S. GARG BUILDERS Vs. RITES LTD. & ORS.
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April 17, 2013 |
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December 10, 2013 |
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M/S. GORKHA SECURITY SERVICES Vs. GOVT. OF NCT OF DELHI
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November 29, 2013 |
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August 8, 2013 |
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November 22, 2013 |
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M/S. INDIAN OIL CORPORATION LTD. & ANR. Vs. M/S. TELTECH INSTRUMENTATION PVT. LTD. & ANR.
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January 28, 2013 |
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May 30, 2013 |
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July 31, 2013 |
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M/S. JINDAL REALCON PVT. LTD. & ORS. Vs. M/S. LAXMI NARAIN RAM DASS & CO.
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March 22, 2013 |
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M/S. KIDARSONS INDUSTRIES PVT LTD Vs. M/S. HANSA INDUSTRIES PVT LTD
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April 26, 2013 |
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M/S. KRISHNA PACKERS Vs. LT. GOVERNOR
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February 5, 2013 |
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April 5, 2013 |
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May 28, 2013 |
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September 17, 2013 |
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M/S. M.R.SHAH LOGISTICS PVT. LTD Vs. INDIAN OIL CORPORATION LTD
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July 26, 2013 |
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M/S. NATIONAL CORPORATION LTD Vs. M/S. R.S. AVTAR SINGH & CO
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March 13, 2013 |
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M/S. NATIONAL INSURANCE CO. LTD. Vs. S.M. ILYAS AND ORS.
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February 15, 2013 |
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December 16, 2013 |
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May 23, 2013 |
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November 27, 2013 |
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May 14, 2013 |
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March 5, 2013 |
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November 12, 2013 |
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March 12, 2013 |
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M/S. SANGHU CHAKRA HOTELS PVT. LTD. Vs. UNION OF INDIA
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May 22, 2013 |
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July 11, 2013 |
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May 6, 2013 |
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July 4, 2013 |
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November 13, 2013 |
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December 16, 2013 |
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October 7, 2013 |
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April 12, 2013 |
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August 12, 2013 |
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September 23, 2013 |
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May 29, 2013 |
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July 23, 2013 |
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MAC ASSOCIATES Vs. SP SINGH CHANDEL
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February 7, 2013 |
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February 5, 2013 |
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September 11, 2013 |
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October 4, 2013 |
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May 21, 2013 |
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November 29, 2013 |
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May 6, 2013 |
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MADAN LAL SURYAWANSHI Vs. STATE
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August 26, 2013 |
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February 8, 2013 |
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May 29, 2013 |
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MADAN MOHAN RAO Vs. UNITED BANK OF INDIA
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April 25, 2013 |
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MADAN SINGH Vs. VEE PEE INTERNATIONAL PVT LTD
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March 6, 2013 |
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MADANJIT KUMAR Vs. CENTRAL ELECTRONICS LTD
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September 13, 2013 |
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MADANLAL SURYAVANSHI Vs. BHAGWAN DASS
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July 17, 2013 |
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November 29, 2013 |
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MADHU AGARWAL Vs. FASTCON INFRASTRUCTURE PVT. LTD.
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April 2, 2013 |
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MADHU ARORA @ HONY MONGA Vs. DELHI DEVELOPMENT AUTHORITY
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February 26, 2013 |
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September 5, 2013 |
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July 22, 2013 |
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MADHU GUPTA Vs. DIRECTOR OF INCOME-TAX
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January 11, 2013 |
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April 9, 2013 |
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MADHU SHARMA Vs. GNCTD OF DELHI
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April 17, 2013 |
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MADHUMITA KAUR Vs. ZILE SINGH
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January 31, 2013 |
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January 30, 2013 |
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February 26, 2013 |
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July 3, 2013 |
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May 3, 2013 |
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September 17, 2013 |
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MAGT.OF M/S AMAZONE EXPORTS P. LTD Vs. SECRETARY LABOUR
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January 22, 2013 |
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MAHA SINGH Vs. COMMISSIONER OF POLICE, DELHI
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January 8, 2013 |
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MAHABIR SINGH CHAUHAN Vs. UNION OF INDIA
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January 10, 2013 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. PRAKASH & COMPANY
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October 4, 2013 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. RAKESH KULSHRESHTHA
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July 8, 2013 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. M/S PRAKASH & CO CONSTRUCTION COMPANY
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December 21, 2013 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. PRAKASH & CO CONSTRUCTION COMPANY
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January 21, 2013 |
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September 9, 2013 |
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April 30, 2013 |
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February 21, 2013 |
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September 30, 2013 |
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July 30, 2013 |
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March 22, 2013 |
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July 30, 2013 |
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MAHARISHI SOLAR TECH PVT. LTD Vs. ICICI BANK LTD
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August 13, 2013 |
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May 29, 2013 |
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MAHAVIR SINGH Vs. UOI
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May 21, 2013 |
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MAHAVIR SINGH Vs. UNION OF INDIA
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February 6, 2013 |
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MAHAVIR SINGH Vs. UNION OF INDIA
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April 26, 2013 |
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MAHAVIR SINGH TYAGI Vs. FOOD CORPORATION OF INDIA
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May 23, 2013 |
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October 11, 2013 |
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September 23, 2013 |
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MAHENDER Vs. STATE
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November 1, 2013 |
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September 11, 2013 |
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October 11, 2013 |
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August 7, 2013 |
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March 18, 2013 |
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November 20, 2013 |
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October 7, 2013 |
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MAHENDERA VERMA Vs. SURESH T. KILACHAND
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September 10, 2013 |
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December 5, 2013 |
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November 28, 2013 |
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January 11, 2013 |
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November 7, 2013 |
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May 15, 2013 |
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October 7, 2013 |
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July 1, 2013 |
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January 15, 2013 |
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April 22, 2013 |
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December 10, 2013 |
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October 4, 2013 |
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September 27, 2013 |
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July 19, 2013 |
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January 14, 2013 |
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MAHESH KUMAR SETHI Vs. UNION OF INDIA
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September 25, 2013 |
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November 20, 2013 |
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MAHESH SINGH @ RATI RAM Vs. STATE OF NCT OF DELHI
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January 7, 2013 |
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December 6, 2013 |
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July 15, 2013 |
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January 7, 2013 |
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September 2, 2013 |
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MAHMOOD KASIM SAHIB Vs. INDIAN RAILWAY CONSTRUCTION CO. LTD
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December 3, 2013 |
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MAJ SAURABH SAHARAN Vs. UNION OF INDIA
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March 19, 2013 |
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February 21, 2013 |
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January 9, 2013 |
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March 20, 2013 |
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July 24, 2013 |
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January 3, 2013 |
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October 29, 2013 |
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MALVINDER KAUR Vs. SCHOOL MANAGEMENT OF GHPS HEMKUNT COLONY
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July 24, 2013 |
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December 9, 2013 |
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March 4, 2013 |
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August 26, 2013 |
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August 27, 2013 |
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May 20, 2013 |
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October 30, 2013 |
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August 26, 2013 |
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February 5, 2013 |
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June 19, 2013 |
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February 19, 2013 |
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July 3, 2013 |
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January 28, 2013 |
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February 18, 2013 |
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July 26, 2013 |
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July 26, 2013 |
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January 9, 2013 |
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March 21, 2013 |
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MANAGEMENT OF MAYO INTERNATIONAL SCHOOL Vs. ANJU FARSWAN
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September 11, 2013 |
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August 26, 2013 |
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May 14, 2013 |
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May 14, 2013 |
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July 19, 2013 |
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April 29, 2013 |
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October 3, 2013 |
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September 3, 2013 |
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MANAGING COMMITTEE, ARWACHING BHARTI BHAWAN SENIOR Vs. ANGEL GUPTA
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March 21, 2013 |
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MANAKTALA CHEMICALS PVT. LTD Vs. PAWAN MANAKTALA
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October 7, 2013 |
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MANAV ENTERPRISES Vs. RATHI STEEL & POWER LTD
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October 30, 2013 |
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July 5, 2013 |
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MANGAL SAIN Vs. NATIONAL CAPITAL TERRITORY OF DELHI
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April 29, 2013 |
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February 18, 2013 |
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MANGAL SINGH Vs. STATE (GOVT. OF NCT) OF DELHI
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July 16, 2013 |
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July 22, 2013 |
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May 17, 2013 |
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March 5, 2013 |
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January 15, 2013 |
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September 10, 2013 |
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December 18, 2013 |
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October 31, 2013 |
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October 31, 2013 |
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September 23, 2013 |
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MANISH KUMAR Vs. CHAIRMAN, RAILWAY BOARD
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November 1, 2013 |
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August 5, 2013 |
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July 26, 2013 |
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March 8, 2013 |
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October 3, 2013 |
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November 8, 2013 |
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December 5, 2013 |
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December 5, 2013 |
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May 6, 2013 |
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August 30, 2013 |
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October 3, 2013 |
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July 30, 2013 |
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July 26, 2013 |
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July 2, 2013 |
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January 29, 2013 |
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March 22, 2013 |
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September 23, 2013 |
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May 24, 2013 |
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May 21, 2013 |
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MANJUSHA BANCHHORE Vs. STAFF SELECTION COMMISSION
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May 6, 2013 |
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November 18, 2013 |
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MANMOHAN ANAND Vs. UNION OF INDIA
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April 16, 2013 |
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MANMOHAN KOHLI Vs. NATASHA KOHLI
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February 6, 2013 |
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MANMOHAN SINGH Vs. GE MONEY FINANCIAL SERVICES LTD
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August 30, 2013 |
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MANMOHAN SINGH Vs. KUSHWANT KAUR
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April 30, 2013 |
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MANMOHAN SINGH GROVER Vs. MOHINDER SINGH GROVER
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July 25, 2013 |
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MANOHAR LAL Vs. GOVT. OF NCT OF DELHI
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September 9, 2013 |
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MANOHAR LAL MADAN Vs. DELHI DEVELOPMENT AUTHORITY
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April 23, 2013 |
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MANOHAR SINGH Vs. UNION OF INDIA
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October 25, 2013 |
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April 10, 2013 |
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MANOJ Vs. STATE OF NCT OF DELHI
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February 22, 2013 |
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MANOJ GULSHAN Vs. PARSONS BRINCKERHOFF INTERNATIONAL INC
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July 1, 2013 |
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MANOJ KUMAR Vs. STATE (NCT) OF DELHI
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July 8, 2013 |
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MANOJ KUMAR Vs. HIGH COURT OF DELHI
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May 2, 2013 |
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MANOJ KUMAR Vs. MANOJ KUMAR
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May 14, 2013 |
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MANOJ KUMAR Vs. COMMISSIONER OF POLICE
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January 16, 2013 |
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MANOJ KUMAR Vs. STATE
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September 17, 2013 |
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MANOJ KUMAR Vs. BSES RAJDHANI POWER LTD
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May 14, 2013 |
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MANOJ KUMAR BHARGAV Vs. PAWAN KUMAR BHARGAV
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August 7, 2013 |
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MANOJ KUMAR GUPTA Vs. UNION OF INDIA AND ORS.
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January 29, 2013 |
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MANOJ KUMAR ROY Vs. DEPARTMENT OF PERSONNEL
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September 16, 2013 |
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MANOJ KUMAR SINGH Vs. FOOD CORPORATION OF INDIA
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November 13, 2013 |
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MANOJ YADAVA Vs. RAJIV TANDON
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October 22, 2013 |
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MANORAMA SINHA Vs. UNION OF INDIA & ORS
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February 27, 2013 |
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MANORANJANA SHARMA Vs. NARESH KUMAR MANSHANI
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September 11, 2013 |
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MANOVIRAJ SINGH Vs. UNIVERSITY OF DELHI
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September 25, 2013 |
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MANPREET SINGH Vs. STATE
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November 21, 2013 |
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MANPREET SINGH TALWAR Vs. RAVINDER NATH CHOPRA AND ANR
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March 5, 2013 |
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MANSA RAM Vs. SUDHIR KRISHNA SECY UNION OF INDIA AND ORS.
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March 7, 2013 |
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MANSI JAI SURYA HARVEY Vs. ARNOLD HARVEY
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October 22, 2013 |
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MANTOON KUMAR Vs. STATE
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December 3, 2013 |
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MANU KHANNA Vs. V.P.SHARMA
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November 22, 2013 |
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MANU RAJ BHALLA Vs. RENU DHAWAN
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January 31, 2013 |
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MANUSHI SANGATHAN, DELHI Vs. GOVT OF DELHI
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May 24, 2013 |
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MANVENDRA SINGH RAWAT Vs. UNION OF INDIA
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July 31, 2013 |
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MANVINDER SINGH MARWAH @ ROMI Vs. STATE
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November 18, 2013 |
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MARC BATHING LUXURIES LTD. Vs. INCOME TAX SETTLEMENT COMMISSION
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September 18, 2013 |
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MARICO LIMITED Vs. ADANI WILMAR LTD
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April 18, 2013 |
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MARPREET SINGH Vs. JITENDER SINGH
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August 19, 2013 |
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MARUBENI INDIA PVT.LTD. Vs. DIT
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April 25, 2013 |
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MARUT NANDAN EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL
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November 13, 2013 |
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MARUTI SINHA Vs. UNION OF INDIA
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August 29, 2013 |
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MARUTI SUZUKI INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 13, 2013 |
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MARUTI SUZUKI INDIA LTD Vs. ADDITIONAL COMMR,OF INCOME TAX
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January 31, 2013 |
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MARUTI SUZUKI INDIA LTD Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD
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April 29, 2013 |
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MASHA Vs. SOUTH DELHI MUNICIPAL CORPORATION
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October 12, 2013 |
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MASHA Vs. SOUTH DELHI MUNICIPAL CORPORATION
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October 11, 2013 |
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MASHAIAN DI HATTI LTD Vs. HOTEL QUEEN ROAD PVT. LTD.
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August 30, 2013 |
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MASTAN SINGH Vs. UNION OF INDIA
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July 31, 2013 |
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MASTER ANANT NARAYAN RAI Vs. SIDDARTH RAI
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July 3, 2013 |
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MASTER MOHAN KUMAR Vs. MOHD. JAVED
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July 16, 2013 |
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MASTER SIDAK MALHOTRA Vs. PREM MALHOTRA
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August 19, 2013 |
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MATADIN YADAV Vs. M/S MIDAS LIDS P. LTD
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November 18, 2013 |
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MAULANA MAHMOOD ASAD MADANI Vs. UNION OF INDIA AND ORS.
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January 24, 2013 |
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MAYA DEVI & ANR Vs. JAI SINGH TOMAR & ANR
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March 13, 2013 |
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MAYA JOHN Vs. UNIVERSITY OF DELHI
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July 3, 2013 |
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MAYA NAGAR Vs. SURESH CHAND ARORA
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October 4, 2013 |
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MAYANK PANDEY Vs. STATE
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December 16, 2013 |
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MCCANN ERICKSON (INDIA) PVT. LTD Vs. KAMINI SAIGAL
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October 11, 2013 |
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MCD Vs. VIDHYANAND SHARMA
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December 2, 2013 |
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MCD Vs. OMPAL
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October 11, 2013 |
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MCD Vs. C.M. VIJ
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September 23, 2013 |
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MCD Vs. JAIPUR GOLDEN TRANSPORT CO.
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October 1, 2013 |
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MCD Vs. SUMAN DEVI
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April 1, 2013 |
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MCD Vs. BHANU MATI
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March 22, 2013 |
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MCD AND ANR. Vs. MRS. RAJ BALA MANN AND ANR.
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March 12, 2013 |
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MCD REPRESENTED BY ITS COMMISSIONER Vs. VED PRAKASH KANOJI
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February 25, 2013 |
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MD. AZIMUR RAHMAN Vs. UNIVERSITY OF JAMIA MILLIA
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September 5, 2013 |
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MD. AZIMUR RAHMAN Vs. THE UNIVERSITY OF JAMIA MILLIA AND ORS.
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December 18, 2013 |
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MD. NAUMAN Vs. STATE (GOVT. OF NCT) DELHI
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September 27, 2013 |
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MD. SALMAN KHAN Vs. UNION OF INDIA
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February 8, 2013 |
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MD. TASKEEN Vs. STATE (GOVT. OF NCT) DELHI
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December 20, 2013 |
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MECON LIMITED Vs. PIONEER FABRICATORS LTD
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September 25, 2013 |
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MEENA BHATT Vs. BHARAT BHUSHAN
|
December 10, 2013 |
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MEENA DEVI Vs. VIJAY KUMAR
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October 1, 2013 |
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MEENA KUMARI @ MEENU Vs. MEDICAL SUPRINTENDENT, LOK NAYAK HOSPITAL
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March 4, 2013 |
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MEENA PREMCHANDANI Vs. GOVT. OF NCT OF DELHI
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May 31, 2013 |
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MEENA SINGH Vs. SUNITA BHATIA
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November 26, 2013 |
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MEENA TEJRANA Vs. SURESH KUMAR JINDAL
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February 27, 2013 |
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MEENU SAXENA Vs. ARYA VIDYA MANDIR
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July 19, 2013 |
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MEENU THAKUR Vs. SOMERVILLE SCHOOL AND ORS.
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February 13, 2013 |
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MEERA MAHARISHI Vs. VIJAYA BANK
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September 10, 2013 |
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MEERA RANI Vs. UNIVERSITY OF DELHI
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October 9, 2013 |
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MEETA CHAKRABORTY Vs. GOVT. OF NCT OF DELHI
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July 23, 2013 |
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MEGH NATH KUMAR Vs. STATE (GNCT OF DELHI)
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February 14, 2013 |
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MEGH RAJ ROSHAN LAL Vs. RASHMI JAIN
|
October 4, 2013 |
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MEHAR JAHAN Vs. ABDUL WAHID
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October 29, 2013 |
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MEHAR SINGH LOH Vs. AIRPORT AUTHORITY OF INDIA
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August 26, 2013 |
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MEHBOOB AHMED Vs. STATE
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February 1, 2013 |
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MEHTAB SINGH Vs. UNION OF INDIA & ORS.
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April 2, 2013 |
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MEHTAB SINGH & ORS. Vs. STATE (NCT OF DELHI)
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January 4, 2013 |
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MERCK KGAA Vs. EACO LABS LTD
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February 21, 2013 |
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MERCK KGAA Vs. KUSUMBEN K. BHAGAT
|
January 10, 2013 |
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MERCK SHARP & DOHME CORPORATION Vs. GLENMARK PHARMACEUTICALS LTD
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April 5, 2013 |
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MESCO PHARMACEUTICALS LTD Vs. R.K. RAWAL
|
November 7, 2013 |
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MESSER GRIESHEIM GMBH Vs. GOYAL MG GASES PVT. LTD
|
November 29, 2013 |
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MHMD. SHAKEEL Vs. HIGH COURT OF DELHI
|
October 7, 2013 |
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MI2C SECURITY & FACILITIES PRIVATE LIMITED Vs. GOVERNMENT OF NCT
|
September 27, 2013 |
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MI2C SECURITY & FACILITIES PRIVATE LIMITED Vs. GOVERNMENT OF NCT & ORS.
|
December 20, 2013 |
|
MICHAEL MILI Vs. IFCILIMITED
|
December 17, 2013 |
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MICOLUBE INDIA LIMITED Vs. RAKESH KUMAR TRADING AS SAURABH INDUSTRIES
|
May 15, 2013 |
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MICROMAX INFORMATICS LIMITED Vs. TELEFONAKTIEBOLAGET LM ERICSSON
|
March 12, 2013 |
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MICROSOFT CORPORATION Vs. S. SARKAR
|
February 7, 2013 |
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MICROSOFT CORPORATION Vs. VISHAL MEHTA
|
November 7, 2013 |
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MICROSOFT CORPORATION Vs. S.K.DAS
|
January 24, 2013 |
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MICROSOFT CORPORATION Vs. SANJAY LANGAR
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February 5, 2013 |
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MICROSOFT CORPORATION Vs. GANESH WAKODE
|
February 20, 2013 |
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MICROSOFT CORPORATION (I) PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 22, 2013 |
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MILK FOOD LTD. Vs. COMMISSIONER VAT
|
February 4, 2013 |
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MILLENNIUM WIRES (P) LTD Vs. ALLAHABAD BANK
|
October 25, 2013 |
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MINAR TRAVELS INDIA PVT. LTD Vs. JUPITER LUXURY RESORTS AND SPA
|
April 5, 2013 |
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MIRACLE INFOWEB PVT. LTD THROUGH ITS DIRECTOR SH. SUMAN BHATTACHARYA Vs. STATE AND ANR.
|
November 7, 2013 |
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MIRAJUDDIN Vs. SHONKI RAM
|
December 3, 2013 |
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MIRZA ZAFAR BEGG Vs. JAMIA MILLIA ISLAMIA AND ORS
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January 31, 2013 |
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MISRILALL MINES PVT LTD Vs. MMTC LTD
|
February 12, 2013 |
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MISS UMA PAWAR AND ANR. Vs. MR. NIZAMUDDIN AND ORS.
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February 27, 2013 |
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MITTAL EXTRUSION WORKS PRIVATE LIMITED Vs. BIOGENETIC DRUGS PVT LTD
|
February 12, 2013 |
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MMTC LIMITED Vs. INTERNATIONAL COMMODITIES EXPORT CORPORATION
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February 28, 2013 |
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MMTC LIMITED Vs. EMPLOYEES PROVIDENT FUND
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February 14, 2013 |
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MMTC LIMITED (INDIA) Vs. ALCARI, SA (SWITZERLAND)
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July 31, 2013 |
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MMTC LTD Vs. RAJ RANI GULATI
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December 5, 2013 |
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MOBEEN KHAN Vs. OBAID KHAN
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July 12, 2013 |
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MODERN FOOD INDUSTRIES (I) LTD. Vs. LALJEE YADAV AND ORS.
|
January 31, 2013 |
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MODI INFOSOLE PVT LTD Vs. SUKHDEV KAUR
|
July 25, 2013 |
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MODI RUBBER LTD Vs. RAMESH MALIK
|
July 4, 2013 |
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MOHAMMAD NAIR Vs. STATE
|
July 18, 2013 |
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MOHAMMAD NAIR Vs. STATE (N.C.T. OF DELHI)
|
July 19, 2013 |
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MOHAMMED JAFAR Vs. DELHI DEVELOPMENT AUTHORITY
|
October 30, 2013 |
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MOHAN KUMAR Vs. GAURAV PRIYA SINGH
|
July 10, 2013 |
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MOHAN LAL Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
May 7, 2013 |
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MOHAN LAL Vs. STATE THR. CBI
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July 29, 2013 |
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MOHAN LAL Vs. BANSI LAL
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September 24, 2013 |
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MOHAN LAL Vs. HOTEL MARINA
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October 24, 2013 |
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MOHAN LAL Vs. SONA PAINT
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May 15, 2013 |
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MOHAN LAL Vs. GAON SABHA, BAKHTAWAR PUR
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May 14, 2013 |
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MOHAN MEAKIN LIMITED Vs. A.B. SUGARS LIMITED
|
October 10, 2013 |
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MOHAN MURTI Vs. DEUTSCHE RANCO GMBH
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September 24, 2013 |
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MOHAN SINGH Vs. MAHENDRA SINGH
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March 13, 2013 |
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MOHAN SINGH Vs. STATE NCT OF DELHI
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April 10, 2013 |
|
MOHANLAL BHAL Vs. STATE
|
July 15, 2013 |
|
MOHD AKBAR HUSSAIN @ MOHD QASIM @ HABIB Vs. STATE
|
May 2, 2013 |
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MOHD AKRAM ALIAS PAPPU AND ANR Vs. BILKISH BEGUM
|
January 28, 2013 |
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MOHD ARIF Vs. PRAMOD TANWAR
|
July 19, 2013 |
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MOHD ASLAM Vs. ABDUL WAHID
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March 20, 2013 |
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MOHD AYUB ANSARI AND ANR Vs. SHANE ALAM ANSARI
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July 12, 2013 |
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MOHD AZHAR Vs. TEBREJ ALAM
|
December 20, 2013 |
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MOHD DAWOOD Vs. DEPARTMENT OF CUSTOMS
|
October 11, 2013 |
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MOHD FAROOQ KHAN Vs. ZUBEDA KHATOON
|
March 22, 2013 |
|
MOHD HANIF Vs. STATE
|
September 18, 2013 |
|
MOHD JAMAL @ RANJHA Vs. STATE
|
May 23, 2013 |
|
MOHD SALAUDDIN Vs. STATE GOVT OF NCT OF DELHI
|
September 30, 2013 |
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MOHD SALEEM Vs. ADARSH KUMAR
|
October 24, 2013 |
|
MOHD SALMAN Vs. KISHAN LAL
|
September 9, 2013 |
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MOHD WASIM Vs. GABAR SINGH
|
October 1, 2013 |
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MOHD ZULFIKAR ALI Vs. HAMDARD LABORATORIES (WAKF)
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July 3, 2013 |
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MOHD. ABDUL AKRAMUDDIN Vs. KANTI DEVI (DECEASED) AND ORS.
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December 20, 2013 |
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MOHD. ASHRAF Vs. STATE OF THE NCT OF DELHI
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March 14, 2013 |
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MOHD. ASIF Vs. DELHI WAKF BOARD
|
November 13, 2013 |
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MOHD. ASLAM & ANR. Vs. K.K. AGGARWAL & ANR.
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January 30, 2013 |
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MOHD. AZEEM Vs. JAMIA MILIA ISLAMIA
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October 8, 2013 |
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MOHD. BASHI Vs. STATE AND ORS.
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November 6, 2013 |
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MOHD. GULFAM Vs. MOHD. KHALIL
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April 8, 2013 |
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MOHD. HUSAIN Vs. STATE OF DELHI
|
March 5, 2013 |
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MOHD. ILYAS Vs. STATE
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November 26, 2013 |
|
MOHD. IMAM @ IMAMUDDIN Vs. STATE (NCT OF DELHI)
|
May 23, 2013 |
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MOHD. INAM Vs. SR. DIVISIONAL MANAGER
|
May 23, 2013 |
|
MOHD. IQBAL Vs. STATE
|
October 4, 2013 |
|
MOHD. IQBAL @ MUSTAQ @ FAISAL Vs. STATE
|
May 6, 2013 |
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MOHD. IRFAN Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
November 8, 2013 |
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MOHD. ISLAM Vs. STATE
|
September 17, 2013 |
|
MOHD. KALAM Vs. STATE
|
November 21, 2013 |
|
MOHD. KALLU Vs. STATE
|
February 21, 2013 |
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MOHD. KHALID ZIA Vs. JAMIA MILLIA ISLAMIA
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October 25, 2013 |
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MOHD. MOIN Vs. THE STATE
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March 15, 2013 |
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MOHD. MONISH Vs. JAMIA MILLIA ISLAMIA
|
October 28, 2013 |
|
MOHD. MUSTAQ Vs. STATE (NCT OF DELHI)
|
January 24, 2013 |
|
MOHD. NASEEM Vs. URDU ACADEMY, DELHI
|
July 9, 2013 |
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MOHD. RAHIS KHAN Vs. STATE
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November 26, 2013 |
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MOHD. SHAH ALAM Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 20, 2013 |
|
MOHD. SHAHID Vs. STATE NCT OF DELHI
|
October 11, 2013 |
|
MOHD. SHAKIR Vs. STATE
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October 22, 2013 |
|
MOHD. SHAMIM Vs. STATE THROUGH GOVT. OF NCT OF DELHI
|
December 20, 2013 |
|
MOHD. SHEHZAD @ NANHE Vs. STATE
|
May 22, 2013 |
|
MOHD. SULEMAN Vs. STATE OF DELHI
|
October 7, 2013 |
|
MOHD. YUNUS QURESHI Vs. ZIKRU REHMAN KHAN
|
August 26, 2013 |
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MOHD. YUSUF Vs. STATE OF NCT OF DELHI
|
November 27, 2013 |
|
MOHD.ISRAR Vs. STATE NCT DELHI
|
December 2, 2013 |
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MOHD.SALEEM Vs. STATE
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August 22, 2013 |
|
MOHD.SALEEM Vs. STATE
|
September 6, 2013 |
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MOHINDER KAUR BAJAJ Vs. DDA
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February 19, 2013 |
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MOHINDER KUMAR KHANDELWAL Vs. GULSHAN KUMAR ANAND
|
November 6, 2013 |
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MOHINDER PAL SINGH Vs. DDA
|
September 18, 2013 |
|
MOHINDER PAL SINGH Vs. STATE
|
May 30, 2013 |
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MOHINDER PAL SINGH Vs. SUNIL KUMAR
|
August 27, 2013 |
|
MOHINDER PAL SINGH SAHNI Vs. STATE
|
June 7, 2013 |
|
MOHINDER PRATAP Vs. STATE OF NCT OF DELHI
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October 9, 2013 |
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MOHINDER SHARMA Vs. STATE
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July 29, 2013 |
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MOHINDER SHARMA Vs. STATE
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February 21, 2013 |
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MOHINDER SINGH Vs. D.V.B. & ORS.
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December 16, 2013 |
|
MOHINDER SINGH Vs. UNION OF INDIA
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August 26, 2013 |
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MOHINI JHA Vs. JAMAL KHAN
|
September 17, 2013 |
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MOHIT BANSAL Vs. STATE N.C.T. OF DELHI
|
October 7, 2013 |
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MOHIT SHARMA Vs. GURU GOVIND SINGH INDRAPRASTHA UNIVERSITY
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September 3, 2013 |
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MOHIT STORE Vs. GOVT. OF NCT OF DELHI
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September 2, 2013 |
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MOINUDDIN Vs. STATE
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September 4, 2013 |
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MON MOHAN KOHLI Vs. NATASHA KOHLI
|
January 17, 2013 |
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MONIKA & ORS. Vs. GOVT. OF NCT & ANR.
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March 21, 2013 |
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MONNALISA S.P.A. Vs. ASHWANI KUMAR CHAWLA
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May 13, 2013 |
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MOOL CHAND KHAIRATI RAM HOSPITAL Vs. GEORGE XAVIER
|
February 19, 2013 |
|
MOOL CHAND YADAV Vs. STATE
|
September 27, 2013 |
|
MOOLCHAND KHAIRATI RAM HOSPITAL &
AYURVEDIC RESEA Vs. DEPARTMENT OF HEALTH &
FAMILY WELFARE, GNCTD AND
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December 2, 2013 |
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MOONGIPA SECURITIES LIMITED Vs. ASSISTANT COMMISIONER OF INCOME TAX & WEALTH TAX
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November 20, 2013 |
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MOORTI DEVI Vs. PAWAN MEHRA
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October 1, 2013 |
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MOR PAL Vs. STATE
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February 25, 2013 |
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MOREPEN LABORATORIES LTD Vs. PHAFAG AG
|
February 28, 2013 |
|
MORGAN SECURITIES & CREDITS P. Vs. STATE OF DELHI
|
September 23, 2013 |
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MORGAN SECURITIES & CREDITS PVT. LTD Vs. B.K. MODI
|
March 12, 2013 |
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MORGAN SECURITIES & CREDITS PVT. LTD Vs. B P L LTD
|
May 31, 2013 |
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MOSER BAER INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
July 17, 2013 |
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MOSER BAER INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
August 22, 2013 |
|
MOTI RAM Vs. UNION OF INDIA
|
May 13, 2013 |
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MOTIAN DEVI LAMBA Vs. CHET RAM GUPTA
|
April 22, 2013 |
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MOUNT CARMEL SCHOOL SOCIETY Vs. VIOM NETWORK
|
February 1, 2013 |
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MPS LIMITED Vs. MRINAL ZALPURI
|
July 1, 2013 |
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MR. BHANU DUTT Vs. D.D.A.
|
April 22, 2013 |
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MR. BHUPINDER SINGH NEGI AND ORS. Vs. AIRPORT AUTHORITY OF INDIA AND ANR.
|
November 12, 2013 |
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MR. MOHD. GHAYASUDDIN KHAN Vs. JAMIA MILLIA ISLAMIA AND ANR.
|
January 15, 2013 |
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MR. SHANTANU BASU Vs. UOI & ORS.
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April 18, 2013 |
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MRS MEENA TEVARY Vs. JUGAL KISHORE RATNU
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September 12, 2013 |
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MRS PAVITA BOPARAI Vs. NEERAJ SARAF
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May 9, 2013 |
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MRS. GEETA RADHA KRISHNAN AND ORS. Vs. ST. ANTHONYS GIRLS SENIOR SECONDARY SCHOOL AND ORS.
|
August 7, 2013 |
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MRS. JAHAN ARA AND ANR. Vs. JAMIA MILIA ISLAMIA UNIVERSITY
|
February 5, 2013 |
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MRS. PUSHAP MALA & ORS. Vs. UOI AND ORS.
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November 27, 2013 |
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MRS. RAJESHWARI VIDHYARTHI Vs. VIJAYA BANK
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July 30, 2013 |
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MRS. RANJANA SONDHI Vs. STATE OF NCT OF DELHI AND ANR.
|
December 10, 2013 |
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MRS. S.V. SHARMA Vs. DIRECTOR OF EDUCATION AND ORS.
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August 8, 2013 |
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MS CHAIN Vs. UNDER SECRETARY,GOVT. OF INDIA MINISTRY OF FINANCE CENTRAL BOARD OF DIRECT TAXES
|
April 8, 2013 |
|
MS SHASHI GOGIA Vs. STATE
|
December 13, 2013 |
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MS SHOES EAST LTD Vs. KRISHAN LAL MONGA & CO
|
October 30, 2013 |
|
MS. BHAWARI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 7, 2013 |
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MS. PALLAVI MATAI & ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR.
|
September 2, 2013 |
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MS. SHALOO BATRA AND ORS. Vs. HIGH COURT OF DELHI
|
February 1, 2013 |
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MS. USHA BHANDARI Vs. NEW GREEN FIELD SCHOOL & ORS.
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February 20, 2013 |
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MS/ TATA BLUE SCOPE STEEL LTD. Vs. M/S SETHI GOLDEN TRANSPORT CO.
|
May 17, 2013 |
|
MSJ CONSTRUCTION PVT.LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
March 21, 2013 |
|
MST TANA Vs. BADAMO
|
August 26, 2013 |
|
MT VARGHESE Vs. UNION OF INDIA & ORS.
|
February 27, 2013 |
|
MTNL Vs. R.K.GUPTA
|
March 13, 2013 |
|
MUHAMMAD IQBAL Vs. UNION OF INDIA
|
July 8, 2013 |
|
MUHAMMAD JAVED Vs. STATE (NCT OF DELHI)
|
May 3, 2013 |
|
MUKESH Vs. STATE
|
April 22, 2013 |
|
MUKESH Vs. STATE
|
February 6, 2013 |
|
MUKESH Vs. STATE
|
December 3, 2013 |
|
MUKESH Vs. STATE GOVT OF NCT OF DELHI & ANR
|
October 11, 2013 |
|
MUKESH @ JURRA Vs. STATE (GOVT. OF N.C.T. OF DELHI)
|
May 31, 2013 |
|
MUKESH GUPTA Vs. DALJEET SINGH UBEROI
|
February 21, 2013 |
|
MUKESH JHA Vs. UNION OF INDIA
|
July 11, 2013 |
|
MUKESH KAPIL Vs. PARAG P.TRIPATHI
|
December 10, 2013 |
|
MUKESH KAPIL Vs. M/S KANAKDHARA CREDITS PVT. LTD
|
May 15, 2013 |
|
MUKESH KUMAR Vs. STATE GOVT. OF N.C.T. OF DELHI
|
November 22, 2013 |
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MUKESH KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
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March 8, 2013 |
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MUKESH KUMAR YADAV Vs. GOVT.OF NCT OF DELHI
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January 7, 2013 |
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MUKESH MOHAN GOEL Vs. ARCHAEOLOGICAL SURVEY OF INDIA
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August 7, 2013 |
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MUKESH SHARMA Vs. HARMESH SINGHAL
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October 4, 2013 |
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MUKHTIAR SINGH Vs. UNION OF INDIA
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April 15, 2013 |
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MULK RAJ KHULLAR Vs. ANIL KAPUR
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October 3, 2013 |
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MULTI SCREEN MEDIA PVT. LTD Vs. VIDYA DHAR
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February 28, 2013 |
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MUMTAZ Vs. STATE (GOVT. OF NCT OF DELHI)
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May 22, 2013 |
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MUMTAZ PARVEEN Vs. STATE
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January 28, 2013 |
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MUNIB KUMAR Vs. STATE
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July 5, 2013 |
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MUNICIPAL CORP OF DELHI Vs. ADDITIONAL COMMISSIONER
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March 15, 2013 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAJ KUMAR
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May 14, 2013 |
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MUNICIPAL CORPORATION OF DELHI Vs. ASHISH PUNWANI
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May 20, 2013 |
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MUNICIPAL CORPORATION OF DELHI Vs. SANATAN DHARAM SABHA, SHAHDARA
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July 30, 2013 |
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MUNICIPAL CORPORATION OF DELHI Vs. BALJEET SINGH & ORS.
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April 26, 2013 |
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MUNICIPAL CORPORATION OF DELHI Vs. AMARJIT KAUR
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September 27, 2013 |
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MUNICIPAL CORPORATION OF DELHI Vs. LAL CHAND
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September 17, 2013 |
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MUNNA KHAN Vs. STATE NCT OF DELHI
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January 15, 2013 |
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MUNNA LAL SAINI Vs. SANJAY GULATI
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September 5, 2013 |
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MUNNAWAR HASAN Vs. STATE OF NCT
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April 30, 2013 |
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MUNNILAL PRASAD Vs. UNION OF INDIA AND ORS
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November 6, 2013 |
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MUNNU KHAN Vs. STATE
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May 7, 2013 |
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MUQEEM Vs. STATE
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July 24, 2013 |
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MURLI PROJECTS PVT LTD Vs. SHREE NAURANG GODAVARI ENTERTAINMENT LTD
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May 13, 2013 |
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MUSA SINGH Vs. STATE
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July 8, 2013 |
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MUSHTAQ AHMED WANI @ NAZEER Vs. STATE
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March 22, 2013 |
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MUSLIM WELFARE ORGANISATION Vs. DELHI WAKF BOARD AND ANR
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March 20, 2013 |
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MUSTAFA @ KALA BABA Vs. STATE
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December 11, 2013 |
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MUSTAFA USMAN LANDGE Vs. UOI
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February 13, 2013 |
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MUSTAQ Vs. STATE (NCT OF DELHI)
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July 11, 2013 |
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MVF 3 APS & ORS. Vs. M. SIVASAMY AND ORS.
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April 2, 2013 |
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MYSORE LAMPS WORKS LTD Vs. GIRISH KUMAR JAIN
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January 11, 2013 |
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N K SAXENA & ORS Vs. GOVT OF DELHI & ORS
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April 12, 2013 |
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N R DOGRA Vs. UNION OF INDIA AND ORS
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April 10, 2013 |
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N. DEV DASS SINGHA Vs. STATE
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September 20, 2013 |
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N.B.C. CORPORATION LTD. Vs. COMMISSIONER OF SERVICE TAX
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October 30, 2013 |
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N.C. CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
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July 9, 2013 |
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N.C. CHATURVEDI Vs. BANK OF INDIA
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July 3, 2013 |
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N.C.BANSAL Vs. BOARD OF DISCIPLINE OF ICAI
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November 28, 2013 |
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N.C.JAIN Vs. AIR INDIA LTD
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November 26, 2013 |
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N.D.M.C. Vs. ANIL KUMAR KHANNA
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February 8, 2013 |
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N.D.P.L Vs. BHASIN MOTORS PVT. LTD
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January 21, 2013 |
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N.D.P.L Vs. BHASIN MOTORS PVT. LTD.
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December 21, 2013 |
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N.K.SHARMA Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO-OP. SOCIETY LTD
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October 4, 2013 |
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N.RAMACHANDRAN Vs. UNION OF INDIA
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August 14, 2013 |
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N.S. ATWAL Vs. JINDAL STEEL AND POWER LTD.
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September 27, 2013 |
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N.V. AYYAR Vs. UOI
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February 7, 2013 |
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NADEEM Vs. STATE OF NCT
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March 15, 2013 |
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NAEEM KHAN @ GUDDU Vs. STATE
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October 7, 2013 |
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NAEEMUDDIN Vs. BABITA RANI
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October 23, 2013 |
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NAGALAND INDUSTRIAL RAW MATERIALS & SUPPLY CORPORATION LIMITED Vs. UNION OF INDIA
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November 8, 2013 |
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NAGALAND INDUSTRIAL RAW MATERIALS & SUPPLY CORPORATION LTD Vs. UOI
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March 6, 2013 |
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NAGENDRA UPADHYAY Vs. GOVT OF NCT OF DELHI
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January 22, 2013 |
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NAGESH KUMAR Vs. NAGESH HOSIERY EXPORTS LTD
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March 5, 2013 |
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NAIB SUB ANIL & ORS. Vs. UNION OF INDIA & ORS.
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November 29, 2013 |
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NAIK MANIKANDAN R Vs. UNION OF INDIA
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December 12, 2013 |
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NAIK SH. S.L. MAURIYA Vs. CHAIRMAN, GANDHI SAMITI & DARSHAN SAMITI AND ANR.
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April 23, 2013 |
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NAJAN-UR-REHMAN CHAWLA Vs. SHASHI BALA JAIN
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May 10, 2013 |
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NAJMA Vs. RIZWAN @ HASSAN
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September 20, 2013 |
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NAMRATA SINGH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
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February 6, 2013 |
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NANAK Vs. STATE
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September 9, 2013 |
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NANAK CHAND Vs. UOI
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July 18, 2013 |
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NANAK CHAND Vs. DDA
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December 17, 2013 |
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NANAK CHAND Vs. STATE
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May 1, 2013 |
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NANAK CHAND JAIN & ANR Vs. HARISH CHANDER SABHARWAL
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April 9, 2013 |
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NAND KISHORE Vs. UNION OF INDIA AND ANR
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May 14, 2013 |
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NAND KISHORE Vs. SHREE SANATAN DHARAM SABHA LAXMI NARAYAN TEMPLE TRUST
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October 24, 2013 |
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NAND KISHORE MEGH RAJ JEWELLERS Vs. COMMISSIONER OF SALES TAX
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September 11, 2013 |
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NAND KISHORE SHARMA Vs. DELHI SOCIETY FOR PREVENTION OF CRUELTY TO ANIMALS
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July 22, 2013 |
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NAND KISHORE SHARMA Vs. UOI
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May 3, 2013 |
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NAND LAL Vs. RITA GAURI & ORS.
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November 18, 2013 |
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NANDHINI M K Vs. SANJAY SRIVASTAVA SECRETARY
MEDICAL COUNCIL OF I
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November 28, 2013 |
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NANHEY KHAN Vs. SMT. KALA MEHTA
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December 12, 2013 |
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NANHI & ORS. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
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December 13, 2013 |
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NANKU YADAV Vs. STATE
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July 2, 2013 |
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NARAIN DUTT SHARMA Vs. GOVT. OF N.C.T. OF DELHI
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February 7, 2013 |
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NARAIN DUTT SHARMA & ORS. Vs. GOVT. OF N.C.T. OF DELHI & ORS.
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April 7, 2013 |
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NARAYAN SING Vs. INDIAN OIL CORPORATION
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September 18, 2013 |
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NARAYAN SINGH Vs. BSES RAJDHANI POWER LTD.
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September 3, 2013 |
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NARAYAN SINGH Vs. SANJEEV KUMAR
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February 22, 2013 |
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NARAYANA BALA BHARATHI Vs. VISHAL GAGAN
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October 22, 2013 |
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NARCOTICS CONTROL BUREAU Vs. KULWANT SINGH
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May 23, 2013 |
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NARCOTICS CONTROL BUREAU Vs. RAMESH KUMAR
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May 29, 2013 |
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NARCOTICS CONTROL BUREAU Vs. GURNAM SINGH
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September 27, 2013 |
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NARCOTICS CONTROL BUREAU Vs. SAJESH SHARMA
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March 20, 2013 |
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NARENDAR SINGH Vs. INDIAN INSTITUTE OF ARCHITECTS
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November 28, 2013 |
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NARENDER KUKREJA Vs. STATE
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January 8, 2013 |
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NARENDER KUMAR ARON Vs. SHANTA KUMARI AMRIT
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February 15, 2013 |
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NARENDER KUMAR SEHGAL Vs. TAL ISHIKAWA LTD.
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September 2, 2013 |
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NARENDER KUMAR SHARMA Vs. NEELAM SHARMA
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September 4, 2013 |
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NARENDER SINGH Vs. STATE & ANR
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December 19, 2013 |
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NARENDER SINGH Vs. UNION OF INDIA
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July 31, 2013 |
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NARENDER SINGH Vs. STATE
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April 23, 2013 |
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NARENDER SINGH @ FADDU Vs. STATE
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July 8, 2013 |
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NARENDER SINGH BHULLAR Vs. INDER SINGH
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July 9, 2013 |
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NARENDER SINGH BHULLAR Vs. INDER SINGH
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April 3, 2013 |
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NARENDER SINGH NARULA Vs. RAJAN DHINGRA
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November 29, 2013 |
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NARENDER YADAV Vs. UNION OF INDIA AND ANR
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February 12, 2013 |
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NARENDRA & CO. Vs. RELIGARE COMMODITIES LTD. & ANR.
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November 25, 2013 |
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NARENDRA KESHAVJI SHAH Vs. STATE NCT OF DELHI
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February 11, 2013 |
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NARENDRA KUMAR & OTHERS Vs. UNION OF INDIA & OTHERS
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July 31, 2013 |
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NARENDRA KUMAR PARWANDA Vs. UNION OF INDIA
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August 29, 2013 |
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NARENDRA KUMAR RAJGARHIA Vs. STATE OF NCT OF DELHI
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July 1, 2013 |
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NARESH Vs. BEERO
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February 1, 2013 |
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NARESH Vs. STATE OF DELHI
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May 20, 2013 |
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NARESH @ KOKI Vs. STATE OF DELHI
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July 22, 2013 |
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NARESH CHAND SINGHAL Vs. NDPL
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September 18, 2013 |
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NARESH KUMAR Vs. BSES RAJDHANI POWER LTD
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July 10, 2013 |
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NARESH KUMAR Vs. STATE
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September 4, 2013 |
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NARESH KUMAR Vs. GURINDER JEET SINGH
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July 9, 2013 |
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NARESH KUMAR Vs. NATIONAL INSURANCE CO LTD
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May 2, 2013 |
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NARESH KUMAR Vs. STATE
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November 25, 2013 |
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NARESH KUMAR Vs. STATE
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December 9, 2013 |
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NARESH KUMAR GUPTA Vs. M.C.D.
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February 12, 2013 |
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NARESH KUMAR LAMBA Vs. ASHOK KUMAR LAMBA
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May 2, 2013 |
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NARESH KUMAR MATTA Vs. DDA
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July 3, 2013 |
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NARESH SAINI Vs. STATE OF DELHI
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September 25, 2013 |
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NARINDER PAL KAUR CHAWLA Vs. JOGINDER KAUR CHAWLA
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February 15, 2013 |
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NAROLA Vs. IFFCO TOKIO INS.
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August 1, 2013 |
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NARSINGH PRASAD ROY Vs. UOI AND ORS.
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January 31, 2013 |
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NARVIR SINGH Vs. UNION OF INDIA
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February 25, 2013 |
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NASEEM BEGUM Vs. SHAFI MOHD.
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September 17, 2013 |
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NASEEMA BEGUM Vs. MOHD JAVED
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August 29, 2013 |
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NASIM Vs. STATE (GOVT. OF NCT OF DELHI)
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September 13, 2013 |
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NASREEN SIMON Vs. GHULAM RASOOL SIMON
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July 8, 2013 |
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NATASHA KOHLI Vs. MAN MOHAN KOHLI
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February 25, 2013 |
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NATASHA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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April 8, 2013 |
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NATHIMAL GUPTA Vs. INDRAPRASTHA POWER GENERATION COMPANY LTD.
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November 28, 2013 |
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NATHU Vs. UOI
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May 2, 2013 |
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NATHU RAM Vs. STATE
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July 11, 2013 |
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NATIONAL BOARD OF EXAMINATIONS Vs. VIPIN SHARMA
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April 8, 2013 |
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NATIONAL COOPERATIVE CONSUMER FEDERATION OF INDIA LTD Vs. KIDAR NATH BABBAR
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July 1, 2013 |
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NATIONAL FERTILIZERS LTD. Vs. RAJNIGANDHA ENTERPRISES PVT. LTD.
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April 22, 2013 |
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NATIONAL HIGHWAYS AUTHORIITY OF INDIA Vs. JSC CENTRODORSTROY
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October 21, 2013 |
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NATIONAL HIGHWAYS AUTHORITY INDIA Vs. MECON-GEA ENERGY SYSTEMS INDIA LTD
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April 2, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ITALIAN THAI DEVELOPMENT PUBLIC COMPANY LTD
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September 24, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD
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October 1, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURAL ENGINEERS PVT LTD
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January 31, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BEL-ACC
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January 21, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NCC KNR
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February 13, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BEL- ACC (JV)
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December 21, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. KMC-RK-SD
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October 22, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SOMDUTT BUILDERS-NCC-(JV) (JOINT VENTURE)
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August 2, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SEW INFRASTRUCTURE LIMITED
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August 2, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PROGRESSIVE-MVR(JV)
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April 12, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GAMMON-ATLANTA (JV)
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August 14, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURE ENGINEERS LTD
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February 7, 2013 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SH. MUKUL SAXENA
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March 15, 2013 |
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NATIONAL HYDRO-ELECTRIC POWER CORPORATION LTD Vs. ALI MOHAMMED BABA
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February 5, 2013 |
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NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. GENERAL ELECTRIC COMPANY LTD
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April 29, 2013 |
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NATIONAL INDUSTRIAL TRAINING CENTRE Vs. GOVT. OF NCT OF DELHI
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December 19, 2013 |
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NATIONAL INSTITUTE OF FASHION TECHNOLOGY Vs. UOI
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February 7, 2013 |
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NATIONAL INSTITUTE OF MEDICAL SCIENCES Vs. BOARD OF GOVERNORS IN SUPER SESSION OF MEDICAL
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February 25, 2013 |
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NATIONAL INSURANCE CO Vs. HEM LATA DEVI
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April 29, 2013 |
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NATIONAL INSURANCE CO LTD Vs. RAMNIKA & ORS
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April 26, 2013 |
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NATIONAL INSURANCE CO LTD Vs. SHARDA
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February 12, 2013 |
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NATIONAL INSURANCE CO LTD Vs. MONA MEHDIRATTA
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February 13, 2013 |
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NATIONAL INSURANCE CO LTD Vs. MANESHWAR DUTT SHARMA
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December 18, 2013 |
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NATIONAL INSURANCE CO LTD Vs. SUSHILA DEVI
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December 10, 2013 |
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NATIONAL INSURANCE CO LTD Vs. RATAN LAL
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December 9, 2013 |
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NATIONAL INSURANCE CO LTD Vs. HARI OM MITTAL
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July 26, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. VIJAY KUMAR
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July 19, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. SNEH CHAWLA
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September 3, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. LIYAKAT
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September 5, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. PRAMOD KUMAR SHARMA
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September 9, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. ASHA
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February 15, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. MAMTA
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March 18, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. SURESH CHAND
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October 11, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. AMAN KAPUR
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December 3, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. BIMLA DEVI
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August 22, 2013 |
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NATIONAL INSURANCE CO. LTD. Vs. RAJBIR SINGH & ORS.
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August 7, 2013 |
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NATIONAL INSURANCE CO. LTD. Vs. KANCHAN DEVI & ORS.
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December 13, 2013 |
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NATIONAL INSURANCE CO. LTD. Vs. PHOOLO & ORS.
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September 3, 2013 |
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NATIONAL INSURANCE CO.LTD Vs. RAGHUNATH
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July 25, 2013 |
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NATIONAL INSURANCE COMPANY LTD Vs. SHADAB
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July 30, 2013 |
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NATIONAL INSURANCE COMPANY LTD Vs. ASHA KAUL
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March 19, 2013 |
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NATIONAL INSURANCE COMPANY LTD Vs. SANWAR MAL & ORS
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April 15, 2013 |
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NATIONAL INSURANCE COMPANY LTD. Vs. HEMANT KOCHAR AND ORS.
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January 23, 2013 |
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NATIONAL INSURANCE COMPANY LTD. Vs. DURGESH
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September 19, 2013 |
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NATIONAL INSURANCE COMPANY LTD. Vs. PARWANA & ORS.
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July 23, 2013 |
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NATIONAL INSURANCE COMPANY LTD. Vs. VIJAY KISHAN BARIK AND ORS.
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January 24, 2013 |
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NATIONAL INVESTOR FORUM Vs. THE GOLDEN FORESTS (INDIA) LTD.
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December 11, 2013 |
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NATIONAL INVESTOR FORUM Vs. GOLDEN FORESTS (INDIA ) LTD
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September 30, 2013 |
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NATIONAL INVESTOR FORUM REGD Vs. GOLDEN FORESTS INDIA LTD
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October 30, 2013 |
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NATIONAL INVESTOR FORUM REGD Vs. GOLDEN FORESTS INDIA LTD
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July 25, 2013 |
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NATIONAL INVESTOR FORUM REGD. Vs. GOLDEN FORESTS INDIA LTD.
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April 22, 2013 |
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NATIONAL INVESTOR FORUM REGD. Vs. GOLDEN FORESTS INDIA LTD.
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November 6, 2013 |
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NATIONAL PROJECTS CONSTRUCTION Vs. R S AVTAR SINGH
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March 13, 2013 |
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NATIONAL RIFLE ASSOCIATION OF INDIA Vs. RAJYAVARDHAN SINGH RATHORE
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September 25, 2013 |
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NATIONAL SEED CORPORATION LTD. Vs. NATIONAL COMMISSION FOR SC & ST AND ANR.
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May 30, 2013 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. M/S. MYSON ELECTRONICS PVT. LTD
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August 13, 2013 |
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NATIONAL STUDENTS FRONT Vs. JAWAHARLAL NEHRU UNIVERSITY
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July 22, 2013 |
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NATIONAL STUDENTS FRONT AND ANR. Vs. JAWAHARLAL NEHRU UNIVERSITY AND ANR.
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September 17, 2013 |
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NAU NIHAL SINGH RANA Vs. SUNIL KUMAR
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July 31, 2013 |
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NAU NIHAL SINGH RANA Vs. SUNIL KUMAR
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July 3, 2013 |
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NAUMAN AHMAD KHAN Vs. MANAGING COMMITTEE, RABEA GIRLS PUBLICNAUMAN AHMAD KHAN
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January 30, 2013 |
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NAVAL SINGH Vs. BSES RAJDHANI POWER LTD
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August 1, 2013 |
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NAVEE @ NAVEEN DOGRA Vs. CBSE
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November 21, 2013 |
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NAVEEN @ CHEENU Vs. STATE
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May 16, 2013 |
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NAVEEN BARAK Vs. ORIENTAL INSURANCE COMPANY LTD
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December 13, 2013 |
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NAVEEN DOBHAL Vs. UNION OF INDIA
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July 22, 2013 |
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NAVEEN SANGARI Vs. ESCORTS LTD
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April 12, 2013 |
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NAVEEN SWAMI VIVEKANAND B.ED COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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January 8, 2013 |
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NAVNEET MADAAN Vs. UOI
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November 26, 2013 |
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NAVPREET KAUR CHADHA Vs. UOI
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April 4, 2013 |
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NAWAL SINGH Vs. MEHANT NARAIN DASS
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December 17, 2013 |
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NAWAL SINGH Vs. CHAMAN LAL & ORS
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February 7, 2013 |
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NAZIR Vs. STATE
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March 12, 2013 |
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NB RIS RAVINDER KUMAR SINGH Vs. UNION OF INDIA
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April 25, 2013 |
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NCT OF DELHI Vs. PRAMOD KUMAR
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March 1, 2013 |
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NCT OF DELHI THR. DEPUTY SECRETARY Vs. JAGVESH KUMAR SHARMA
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November 7, 2013 |
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NDMC Vs. ALPHA BHOJ PVT. LTD
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July 18, 2013 |
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NEEL METAL PRODUCTS LTD. Vs. COMMISSIONER OF INCOME TAX, DELHI-V
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October 9, 2013 |
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NEELAM Vs. SADA RAM
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January 30, 2013 |
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NEELAM ARYA Vs. DIN MOHD
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April 9, 2013 |
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NEELAM BHUTANI Vs. SHUMITA DIDI SANDHU
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August 27, 2013 |
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NEELAM BHUTANI Vs. SHUMITA DIDI SANDHU
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August 12, 2013 |
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NEELAM CHOPRA Vs. ALLIED FRUITS & FLORISTS PVT. LTD
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October 31, 2013 |
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NEELAM CHOPRA Vs. PANNA LAL
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September 6, 2013 |
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NEELAM KAUSHAL Vs. NEW DELHI MUNICIPAL CORPORATION
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December 11, 2013 |
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NEELAM SINGH Vs. DOLPHIN INTERNATIONAL
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February 19, 2013 |
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NEENA BHAGAT Vs. LAJ SHARAN KAUR
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September 18, 2013 |
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NEENA BHAGAT AND ORS. Vs. LAJ SHARAN KAUR AND ORS.
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February 26, 2013 |
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NEENA PAHWA Vs. SUMIT PAHWA
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September 5, 2013 |
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NEERA MEHTA Vs. STATE & ANR.
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March 7, 2013 |
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NEERA SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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April 25, 2013 |
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NEERAJ CHOPRA Vs. BEENA S. AGGARWAL & ORS.
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July 31, 2013 |
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NEERAJ KAUSHIK Vs. THE REGISTRAR, CO-OPERATIVE SOCIETY & ANR.
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August 6, 2013 |
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NEERAJ KUMAR GUPTA Vs. DELHI VIDYUT BOARD
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October 11, 2013 |
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NEERAJ KUMAR PRASAD Vs. UNION OF INDIA
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May 23, 2013 |
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NEERU Vs. UNIVERSITY OF DELHI
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July 16, 2013 |
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NEETA SHARMA Vs. K.K.SAREEN
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November 25, 2013 |
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NEETU SAINI Vs. RAM SINGH
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December 19, 2013 |
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NEETU SAINI Vs. RAM SINGH (DECEASED) AND ANR
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July 18, 2013 |
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NEHA Vs. STATE
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April 8, 2013 |
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NEHA GOGIA Vs. MEDICAL COUNCIL OF INDIA
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November 19, 2013 |
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NEPAL SINGH Vs. DELHI TRANSPORT CORPORATION
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August 14, 2013 |
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NESTLE INDIA LIMITED Vs. UNION OF INDIA
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May 31, 2013 |
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NEW CAWNPORE FLOUR MILLS LTD Vs. BAKEMANS INDUSTRIES P. LTD
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January 8, 2013 |
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NEW DELHI HOTELS LTD Vs. ACIT
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May 17, 2013 |
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NEW DELHI MUNICIPAL COUNCIL Vs. DEEPAK JAIN
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July 31, 2013 |
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NEW DELHI MUNICIPAL COUNCIL Vs. CHANDER LATA
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July 17, 2013 |
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NEW DELHI MUNICIPAL COUNCIL Vs. DAN SINGH BAWA
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January 11, 2013 |
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NEW DELHI MUNICIPAL COUNCIL Vs. DEEPAK WADHWA
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January 21, 2013 |
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NEW DELHI MUNICIPAL COUNCIL Vs. TARA CHAND
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August 22, 2013 |
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NEW DELHI MUNICIPAL COUNCIL Vs. ASHOK KUMAR GUPTA & ANR.
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February 21, 2013 |
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NEW GREEN FIELD SCHOOL SAKET Vs. DEPUTY DIRECTOR OF EDU.
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September 23, 2013 |
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NEW HOWRAH TRANSPORT COMPANY Vs. D.M.H.P. SALES LTD
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September 9, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. MOHINI JHA
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September 17, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. ANIL KUMAR SINGH
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September 20, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. DILAWAR @ MUKHTAR
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October 10, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. SANTOSH RAJ
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October 3, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. VAUKI DEVI
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February 22, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. NITIN
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August 1, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. SUBEY SINGH
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July 11, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. ANITA DEVI
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August 23, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. REENA DEVI
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September 5, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. VIPIN BHARDWAJ
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August 27, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. MANITA
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August 27, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. HARPAL SINGH
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September 6, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. CHINTA DEVI
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October 9, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. BHAVNEET KAUR
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December 20, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. DAYAL SINGH & ORS
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March 7, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. KAWAL JIT KAUR
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November 26, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. NEELAM SINGH
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November 26, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. RAM PARTAP
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October 29, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. ISRAEL @ ILIYAS
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August 22, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. NEERAJ & ORS
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October 31, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. PHOOL WATI & ORS
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September 26, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. SUKHDEV PRASAD YADAV & ORS
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November 6, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. POOJA BHATIA
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April 26, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. DHARMENDER KUMAR JAIN
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February 18, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. VIJAY BABBAR AND OTHER
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July 15, 2013 |
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NEW INDIA ASSURANCE CO LTD. Vs. BASANTI DEVI
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September 19, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. RAM DASS
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October 3, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. SANGEETA DEVI
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September 13, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. MAYA DEVI
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September 11, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. GURMEET KAUR
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July 19, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. DROPTI DEVI
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November 1, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. RINKU KUMAR
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February 8, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SUNITA DEVI & ORS.
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August 23, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PUSHPA & ORS.
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November 12, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. KAMINI & ORS.
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November 20, 2013 |
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NEW INDIA ASSURANCE CO.LTD Vs. NARINDER KAUR
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November 22, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. PUSHPA
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July 25, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. HASEENA BANO
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September 18, 2013 |
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NEW INDIA INSURANCE CO LTD Vs. RAJPAL
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September 17, 2013 |
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NEW INDIA MOSAIC & MARBLE CO. P. LTD Vs. BHANDARI BUILDERS PVT. LTD
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March 8, 2013 |
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NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. PO LABOUR COURT NO IX
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March 4, 2013 |
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NEW WAQT CLUB (REGD) Vs. STATE (GOVT OF NCT, DELHI) & ORS
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October 1, 2013 |
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NF.THERMAL SOLUTIONS PVT.LTD. Vs. NF THERMO SOLUTIONS PVT LTD.
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December 10, 2013 |
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NIAMUDDIN Vs. STATE
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April 25, 2013 |
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NICOLIAN BROS Vs. UNION OF INDIA
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August 22, 2013 |
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NIDHI KAUSHIK Vs. UNION OF INDIA
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September 4, 2013 |
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NIGHAT PARVEEN Vs. MCD
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April 1, 2013 |
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NIHAL SINGH Vs. UOI
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October 7, 2013 |
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NIKHIL KANT SYAL Vs. COMMITTEE GOLDEN FOREST LIMITED
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July 22, 2013 |
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NIKHIL KAPOOR Vs. STATE BANK OF PATIALA
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April 1, 2013 |
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NIKHIL MEHTA Vs. COMMISSIONER OF POLICE
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June 5, 2013 |
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NIKHILESH KUMAR Vs. HARSHA CHITRANSHI
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August 13, 2013 |
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NILAMBAR DATT SHARMA Vs. CENTRAL BANK OF INDIA
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January 10, 2013 |
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NIMISHA Vs. SAURABH SRIVASTAVA
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July 29, 2013 |
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NINA SINGH Vs. DVB EMPLOYEES TERMINAL BENEFIT FUND
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October 10, 2013 |
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NIRANJAN JAYANTILAL SHAH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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November 19, 2013 |
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NIRANJAN LAL GUPTA Vs. GURMEET SINGH BAWEJA
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September 19, 2013 |
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NIRANJAN SINGH Vs. C.B.I.
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July 22, 2013 |
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NIRBHAY TREHAN Vs. VIJAY BHARDWAJ
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January 17, 2013 |
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NIRBHAYA MAHILA WELFARE ASSOCIATION Vs. RESERVE BANK OF INDIA AND ORS.
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January 30, 2013 |
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NIRLON LTD Vs. M/S UNION BANK OF INDIA
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April 29, 2013 |
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NIRMAL CONTRACTS PVT.LTD. Vs. M/S.JAI DEVA GARMENTS & ORS.
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April 30, 2013 |
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NIRMAL GUPTA Vs. GANTON INDIA PVT LTD
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October 22, 2013 |
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NIRMAL GUPTA Vs. LT.GOVERNOR/ADMINISTRATOR GOVT.OF NCT OF DELHI
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July 30, 2013 |
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NIRMAL KANTA Vs. UNION OF INDIA
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November 27, 2013 |
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NIRMAL VAID Vs. STATE NCT OF DELHI
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January 7, 2013 |
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NIRMALA KWATRA Vs. INDIAN OIL CORPORATION LTD
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November 27, 2013 |
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NIRUPA BERRY Vs. GOEL ESTATE & PROMOTERS PVT LTD
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July 3, 2013 |
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NISHA SAXENA Vs. BHARTENDU CHATURVEDI
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November 13, 2013 |
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NISHAN SINGH Vs. UNION OF INDIA
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November 6, 2013 |
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NISHTHA CHAUBEY Vs. UNION OF INDIA
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September 19, 2013 |
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NITA ABBOT Vs. GITA MARWAHA
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December 9, 2013 |
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NITI INTERNATIONAL LTD Vs. SAGARMATHA DISTRIBUTORS PVT LTD
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January 3, 2013 |
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NITIN GARG Vs. DESIGNARCH INFRASTRUCTURE PVT LTD
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April 2, 2013 |
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NITIN KUMAR ARORA Vs. STATE (NCT) OF DELHI
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August 30, 2013 |
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NITIN VERMA Vs. STATE
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September 6, 2013 |
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NITISH SHARMA Vs. GURU GOBIND SINGH
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October 21, 2013 |
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NITISH SHARMA Vs. GURU GOBIND SINGH INDRAPRASTHA
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November 12, 2013 |
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NITTO DENKO CORPORATION Vs. UNION OF INDIA
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May 30, 2013 |
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NIVEDITA Vs. BHARAT SANCHAR NIGAM LTD
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February 5, 2013 |
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NK SHARMA Vs. BSES
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September 27, 2013 |
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NOKIA INDIA PRIVATE LIMITED Vs. ADDL. COMMISSIONER OF INOCME TAX
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December 12, 2013 |
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NOOPUR BAJPAI Vs. UNIVERSITY OF DELHI
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May 20, 2013 |
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NOOR SALAM Vs. STATE (GOVT. NCT OF DELHI)
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January 29, 2013 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. PARMOD KUMAR
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December 2, 2013 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. KAMLA SINGH
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October 11, 2013 |
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NORTH DELHI MUNICIPAL CORPORATION & ORS. Vs. HARPAL SINGH & 460 & ORS.
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August 27, 2013 |
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NORTH DELHI POWER LTD Vs. M.C.D.
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December 9, 2013 |
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NORTHERN CONTRACTORS (P) LTD Vs. KAPUR TIMBER STORES
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August 2, 2013 |
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NOVAPHARM LIFE SCIENCES PVT. LTD. Vs. SANJESH DARBARI
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May 21, 2013 |
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NOVATIUM SOLUTIONS PVT LTD Vs. BHARAT SANCHAR NIGAM LTD
|
November 6, 2013 |
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NR MANAGEMENT CONSULTANTS INDIA (P.) LTD Vs. COMMISSIONER OF SERVICE TAX
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October 30, 2013 |
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NRIPENDRA KUMAR AGGARWAL Vs. SURENDER LAL AGGARWAL
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November 1, 2013 |
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NSSL LIMITED Vs. HPCL-MITTAL ENERGY LIMITED
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October 10, 2013 |
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NTPC LTD Vs. DCIT
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January 10, 2013 |
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NTPC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 7, 2013 |
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NUMALIGARH REFINERY LTD Vs. DAELIM INDUSTRIAL CO. LTD
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August 26, 2013 |
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NUTAN GULATI Vs. DIRECTOR OF EDUCATION
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July 9, 2013 |
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NUTAN KUMAR Vs. RAJESH ARORA
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January 11, 2013 |
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NUWAVE E SOLUTIONS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 29, 2013 |
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NUZHAT JAHAN Vs. GOVT. OF NCT OF DELHI
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August 7, 2013 |
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NYAYA BHOOMI Vs. COMMISSIONER MCD
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October 29, 2013 |
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O.B.C. Vs. COMMR. OF INCOME TAX
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February 14, 2013 |
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O.N. KAUL Vs. STATE
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March 4, 2013 |
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O.N.SHARMA Vs. GOPAL GUPTA
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August 1, 2013 |
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O.P. NASA & ANR. Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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September 9, 2013 |
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O.P. SACHDEVA Vs. HINDUSTAN PETROLEUM CORPN. LTD. & ORS.
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February 12, 2013 |
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O.P. SHARMA & ORS. Vs. UNION OF INDIA & ORS.
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February 8, 2013 |
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O.P. SOBTI Vs. UNION OF INDIA & ANR.
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July 15, 2013 |
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O.P.TIWARI Vs. UOI
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July 3, 2013 |
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OBEROI FLIGHT SERVICES Vs. SUDESH YADAV
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March 5, 2013 |
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OBEROY FLIGHT SERVICES Vs. SUDESH YADAV
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March 1, 2013 |
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OFFICER INCHARGE DEFENCE STANDARDIZATION CELL Vs. MUKESH KUMAR
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May 21, 2013 |
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OIL AND NATURAL GAS CORPN. LTD. Vs. U.P. BHUTPURVA SAINIK KALYAN N.
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May 1, 2013 |
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OLAM AGRO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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October 29, 2013 |
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OLIVE MARQUES Vs. UNION OF INDIA
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March 19, 2013 |
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OM BRAHAM Vs. FOOD CORPORATION OF INDIA
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April 1, 2013 |
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OM DUTT SHARMA Vs. DHEERAJ
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December 2, 2013 |
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OM PARKASH Vs. STATE NCT OF DELHI
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November 6, 2013 |
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OM PARKASH Vs. UOI
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October 29, 2013 |
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OM PARKASH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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May 15, 2013 |
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OM PARKASH GUPTA Vs. YOGESH SHAROHA
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December 12, 2013 |
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OM PARKASH MONGIA DECD. THR. L.RS. Vs. SUDHIR KAPOOR & ORS.
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November 11, 2013 |
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OM PRAKASH Vs. STATE
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August 30, 2013 |
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OM PRAKASH Vs. UNION OF INDIA
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July 29, 2013 |
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OM PRAKASH Vs. GOVT. OF NCT OF DELHI
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July 9, 2013 |
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OM PRAKASH Vs. UNION OF INDIA
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September 10, 2013 |
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OM PRAKASH Vs. SHANTI SWAROOP
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September 11, 2013 |
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OM PRAKASH Vs. GOVT.OF NCT OF DELHI
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October 4, 2013 |
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OM PRAKASH Vs. COMMISSIONER, NORTH MUNICIPAL CORPORATION OF DELHI
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February 22, 2013 |
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OM PRAKASH Vs. DDA AND ORS.
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March 7, 2013 |
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OM PRAKASH Vs. SANTOSH CHADDHA
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October 31, 2013 |
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OM PRAKASH Vs. OLD VILLAGE INDUSTRIES LTD
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January 7, 2013 |
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OM PRAKASH Vs. DELHI DEVELOPMENT AUTHORITY
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April 23, 2013 |
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OM PRAKASH Vs. UNION OF INDIA
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May 6, 2013 |
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OM PRAKASH ALIAS OMEY Vs. STATE
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April 2, 2013 |
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OM PRAKASH AND ANR Vs. SATBIR SINGH AND ORS
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September 4, 2013 |
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OM PRAKASH HANS Vs. COL. P.N. PANDEY AND ANR.
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November 13, 2013 |
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OM PRAKASH KAPOOR Vs. D.D.A
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April 25, 2013 |
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OM PRAKASH KHANNA Vs. VED PRAKASH SHARMA & ANR.
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March 6, 2013 |
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OM PRAKASH PODDAR Vs. RINA KUMARI
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July 23, 2013 |
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OM PRAKASH SAPRA Vs. DELHI DEVELOPMENT AUTHORITY
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May 22, 2013 |
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OM PRAKASH SHARMA Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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January 29, 2013 |
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OM PRAKASH SINGH Vs. NEW DELHI MUNICIPAL COUNCIL & ORS.
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November 29, 2013 |
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OM PRAKASH SINGH Vs. STATE (NCT OF DELHI)
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January 8, 2013 |
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OM SAI RAM STORE Vs. GOVT OF NCT OF DELHI
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October 8, 2013 |
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OM WATI Vs. RAM MAGAN
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April 29, 2013 |
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OMBIR SINGH Vs. GNCT OF DELHI AND ORS
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April 17, 2013 |
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OMICRON ENERGY SOLUTIONS PVT. LTD. Vs. IMTEYAZ ANWAR SIDDIQUI
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July 1, 2013 |
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OMWAY BUILDESTATE PVT. LTD Vs. RAVI SHARMA
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March 19, 2013 |
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ONKAR PLASTER DECORATION WORKS Vs. USHA FOUNDATION
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January 28, 2013 |
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OP GARG Vs. NDMC
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March 8, 2013 |
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OPG METALS & FINSEC LTD Vs. COMMISSIONER OF INCOME TAX
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August 30, 2013 |
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OPUS GROUP AB Vs. MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
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June 7, 2013 |
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ORACLE INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 25, 2013 |
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ORIENTAL BANK OF COMMERCE Vs. SUBASH CHAND AND ANR.
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April 23, 2013 |
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ORIENTAL INSU. CO. LTD Vs. C.I.T.
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January 17, 2013 |
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ORIENTAL INSURANCE CO LTD Vs. BALBIRI
|
February 13, 2013 |
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ORIENTAL INSURANCE CO LTD Vs. UPENDER KUMAR MANDAL & ORS
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October 30, 2013 |
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ORIENTAL INSURANCE CO LTD Vs. MASTER AMIT KUMAR & ORS
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November 7, 2013 |
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ORIENTAL INSURANCE CO LTD Vs. VIRENDER KUMAR AND ORS
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November 20, 2013 |
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ORIENTAL INSURANCE CO LTD Vs. REKHA
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May 8, 2013 |
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ORIENTAL INSURANCE CO LTD Vs. ANJLEENA KHUNGER
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February 18, 2013 |
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ORIENTAL INSURANCE CO LTD. Vs. JAI DEVI VERMA
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February 13, 2013 |
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ORIENTAL INSURANCE CO LTD. Vs. ARCHNA & ORS.
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September 12, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. SHASHI BALA
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July 25, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. HARI OM KAUSHIK
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April 10, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. SHAHNAWAZ
|
August 30, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. SANJAY KUMAR SINGH & ORS.
|
August 1, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. INDIRA CHAUHAN & ORS.
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September 27, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. SH. HARIKISHAN
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August 30, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. RANJIT PANDEY & ORS.
|
January 11, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. SHANTI & ORS.
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November 13, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. BIRMA DEVI & ORS.
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December 13, 2013 |
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ORIENTAL INSURANCE CO.LTD Vs. RAJINDER SHARMA
|
August 27, 2013 |
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ORIENTAL INSURANCE COMPANY Vs. JAGPATI DEVI
|
September 4, 2013 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ISTKAR
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July 11, 2013 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ANITA
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February 26, 2013 |
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ORUJ AHMED Vs. RASHIDUDDIN
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July 10, 2013 |
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OSWAL WOOLLEN MILLS LTD Vs. OSWAL AGRO MILLS LTD
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October 22, 2013 |
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OVERSEAS TRADING CORPORATION Vs. HANDLOOMS & HANDICRAFTS EXPORT CORPORATION OF INDI
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August 8, 2013 |
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P C SEN Vs. UNION OF INDIA & ORS
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February 12, 2013 |
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P I PERUMAL Vs. KAMLESH BANSAL
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October 11, 2013 |
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P N MEHRA Vs. UNION OF INDIA
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January 10, 2013 |
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P V SUBRAHMANYAM Vs. OIL & NATURAL GAS CORPORATION LTD & ANR
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May 16, 2013 |
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P. UMA Vs. DELHI UNIVERSITY
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September 23, 2013 |
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P.D.GUPTA Vs. ECE INDUSTRIES LTD
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January 24, 2013 |
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P.K. GUPTA Vs. DIRECTOR NEHRU MEMORIAL MUSEUM
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April 15, 2013 |
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P.K. SARAN Vs. UNION OF INDIA & ORS.
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April 10, 2013 |
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P.K. SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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March 4, 2013 |
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P.K.BHARTI Vs. AMAR SINGH
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August 2, 2013 |
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P.K.KATARIA Vs. CHAIRMAN
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September 26, 2013 |
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P.K.NAYYAR Vs. UOI
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January 15, 2013 |
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P.L. KALRA Vs. BRAHAM DUTT SAINI
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May 31, 2013 |
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P.M SINGH Vs. CBI
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September 24, 2013 |
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P.N.PARASHAR Vs. DELHI POWER SUPPLY CO. LTD
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September 9, 2013 |
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P.P.VAIDYA Vs. IFCI LTD
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July 18, 2013 |
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P.P.VERMA Vs. CHIEF SECRETARY
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November 11, 2013 |
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P.S. DAHIYA Vs. SLUM J.J. DEPARTMENT
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September 3, 2013 |
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P.S. JAIN CO. LTD Vs. ATMA RAM PROPERTIES (P) LTD
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December 2, 2013 |
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P.S. PRIYA Vs. UNION OF INDIA
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July 2, 2013 |
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P.S.BEHL Vs. GOVT. OF NCT OF DELHI
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August 26, 2013 |
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P.S.DHILLON Vs. UNION OF INDIA
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September 24, 2013 |
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P.S.PRUTHI Vs. UNION OF INDIA
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July 17, 2013 |
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P.S.RAWAL Vs. UNION OF INDIA
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March 4, 2013 |
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P.S.VIMAL Vs. UOI
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January 30, 2013 |
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P.V.GANGADHARAN Vs. UNION OF INDIA
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August 1, 2013 |
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P.V.SUBRAHMANYAM Vs. OIL & NATURAL GAS CORPORATION LTD
|
May 16, 2013 |
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PACE DEVELOPERS & PROMOTERS PVT. LTD Vs. GOVT. OF NCT THROUGH ITS SECRETARY
|
April 30, 2013 |
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PACHRANGA INTERNATIONAL PVT. LTD Vs. UNION OF INDIA
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November 8, 2013 |
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PACIFIC CONVERGENCE CORPN. LTD Vs. DATA ACCESS (INDIA) LTD
|
January 17, 2013 |
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PACIFIC CONVERGENCE CORPORATION LTD Vs. DATA ACCESS (INDIA) LTD
|
March 12, 2013 |
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PAL Vs. D.D.A.
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May 21, 2013 |
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PALA SINGH TANCK Vs. UNION OF INDIA
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April 3, 2013 |
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PALLAVI PANDEY Vs. KENDRIYA BHANDAR
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August 6, 2013 |
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PANCHAM SINGH Vs. UNION OF INDIA
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April 17, 2013 |
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PANKAJ Vs. STATE
|
September 20, 2013 |
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PANKAJ @ PINTU Vs. STATE
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July 10, 2013 |
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PANKAJ AND ORS Vs. STATE AND ORS
|
October 30, 2013 |
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PANKAJ BAJAJ Vs. MEENAKSHI SHARMA
|
July 1, 2013 |
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PANKAJ DHIMAN Vs. STATE OF HARYANA
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July 23, 2013 |
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PANKAJ GOEL Vs. DTC
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May 21, 2013 |
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PANKAJ KUMAR Vs. K.L. KATYAL
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September 3, 2013 |
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PANKAJ KUMAR Vs. THE UNION PUBLIC SERVICE COMMISSION AND ANR.
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April 17, 2013 |
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PANKAJ KUMAR JHA Vs. THE CHIEF OF THE ARMY STAFF AND ORS.
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March 13, 2013 |
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PAPPAN KASANA Vs. STATE (NCT OF DELHI)
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February 20, 2013 |
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PARADISE CREDIT P. LTD Vs. STATE OF NCT OF DELHI
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December 20, 2013 |
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PARAMJEET Vs. STATE OF NCT OF DELHI
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October 21, 2013 |
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PARAMJEET SINGH Vs. STATE
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January 4, 2013 |
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PARAS LUBRICANTS LTD Vs. ORIENTAL BANK OF COMMERCE
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September 27, 2013 |
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PARAS NATURAL SPRING WATER PVT. LTD Vs. REGISTRAR OF TRADE MARKS DELHI
|
November 28, 2013 |
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PARASRAMPURIA SYNTHETICS LTD. Vs. UOI & ANR.
|
October 10, 2013 |
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PARBHAWATI @ KHURSIDA KHATUN Vs. STATE (NCT OF DELHI)
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September 3, 2013 |
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PARDESI Vs. STATE OF DELHI
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February 15, 2013 |
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PARDESI DEVELOPERS AND INFRASTRUCTURE PVT.LTD Vs. COMMISSIONER INCOME TAX
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January 16, 2013 |
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PARK SIDE LIMITED Vs. BLUES LUXURY IMPEX PVT LTD
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October 21, 2013 |
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PARMANAND Vs. C.B.I.
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July 3, 2013 |
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PARMANAND LAL Vs. SECRETARY, DEPTT
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January 11, 2013 |
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PARMANAND LAL Vs. UOI, THROUGH SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS
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September 26, 2013 |
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PARMANAND LAL Vs. SECRETARY, DEPTT. OF TELECOMMUNICATIONS
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July 25, 2013 |
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PARMESHWAR Vs. GOVERNMENT OF NCT OF DELHI
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August 30, 2013 |
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PARMOD KUMAR GUPTA Vs. PUBLIC INFORMATION OFFICER
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April 4, 2013 |
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PARNIKA COMMERCIAL AND ESTATE P LTD Vs. GOVT OF NCT OF DELHI
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February 21, 2013 |
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PARSHOTTAM PARKASH Vs. SWATI BHARARA
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July 8, 2013 |
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PARSHOTTAM SARUP AGGARWAL Vs. DENA BANK
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February 25, 2013 |
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PARTAP SINGH Vs. UOI
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May 2, 2013 |
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PARUL GUPTA Vs. UOI
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July 9, 2013 |
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PARVEEN Vs. MANAGEMENT, LITTLE FLOWERS PUBLIC SR SEC SCHOOL &
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February 25, 2013 |
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PARVEEN Vs. DIRECTOR
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October 4, 2013 |
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PARVEEN KUMAR Vs. GOVT. OF NCT OF DELHI
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April 3, 2013 |
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PARVEEN KUMAR Vs. STATE OF DELHI
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May 17, 2013 |
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PARVESH KUMAR Vs. UNIVERSITY OF DELHI
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May 22, 2013 |
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PARVEZ Vs. STATE
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August 1, 2013 |
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PARVEZ AHMED Vs. UNION OF INDIA
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November 19, 2013 |
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PARVINDER S.BEHURIA Vs. UNION OF INDIA
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March 1, 2013 |
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PARVINDER SINGH BAGGA Vs. NARENDER DANG
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December 2, 2013 |
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PARWATI Vs. D.D.A
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May 9, 2013 |
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PATANJALI YOGPEETH (NYAS) Vs. CHAIRMAN, CBDT
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February 11, 2013 |
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PAVANI BHARDWAJ Vs. UNION OF INDIA & ORS.
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September 2, 2013 |
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PAVITRA KUMAR HEMBROM Vs. UNION OF INDIA AND ORS.
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July 11, 2013 |
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PAWAN Vs. STATE
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July 18, 2013 |
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PAWAN Vs. STATE
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July 29, 2013 |
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PAWAN DEEP SINGH BAHL Vs. PRINCEP SUPPLY AGENCY
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December 6, 2013 |
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PAWAN KR. GUPTA Vs. M/S CHANDRA ASSOCIATES PVT. LTD.
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December 17, 2013 |
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PAWAN KUMAR Vs. C B I
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September 12, 2013 |
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PAWAN KUMAR GOEL Vs. SURESH CHANDER GUPTA
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April 29, 2013 |
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PAYAL GARG Vs. UOI AND ANR.
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April 30, 2013 |
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PDP INTERNATIONAL Vs. STATE & ORS.
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May 30, 2013 |
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PEARL RETAIL SOLUTIONS PVT LTD Vs. PEARL EDUCATION SOCIETY
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April 8, 2013 |
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PEEYUSH AGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
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November 20, 2013 |
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PEEYUSH AGGARWAL Vs. SANJEEV BHAVNANI
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July 4, 2013 |
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PERFETTI VAN MELLES S P A Vs. OM PRAKASH KHUSHWANT
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February 28, 2013 |
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PERSONNEL MANAGER, CENTRAL WAREHOUSEING CORPN Vs. P.O., G.C.I.T.
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January 30, 2013 |
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PERSYS PUNJ LLOYD JOINT VENTURE Vs. COMMISSIONER OF VAT
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February 12, 2013 |
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PES INSTALLATIONS PVT LTD. Vs. GOVT OF NCT OF DELHI
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May 21, 2013 |
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PFIZER PRODUCTS Vs. G S PHARMACEUTICALS PVT LTD
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August 12, 2013 |
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PHAGUNI NILESH LAL Vs. REGISTRAR GENERAL, SUPREME COURT OF INDIA
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December 16, 2013 |
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PHENIL SUGARS PRIVATE LTD Vs. BASTI SUGAR MILLS COMPANY LTD
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February 20, 2013 |
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PHILIP DAVID DEXTER Vs. STATE NCT OF DELHI
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April 2, 2013 |
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PHILIPS ELECTRONICS INDIA LTD. & ORS. Vs. NDMC
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March 8, 2013 |
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PHOOL CHAND MAURYA Vs. STATE NCT OF DELHI
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May 24, 2013 |
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PHOOL SINGH Vs. UOI
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May 20, 2013 |
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PHOOLWATI Vs. GOVT OF NCT OF DELHI
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May 8, 2013 |
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PHULKARIA MINZ Vs. BINA KAMBO
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May 1, 2013 |
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PINKI Vs. STATE
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August 26, 2013 |
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PINKI CHAUHAN Vs. STATE OF NCT OF DELHI
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May 29, 2013 |
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PINKI CHAUHAN Vs. STATE OF NCT OF DELHI
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May 24, 2013 |
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PINKI PUNIA Vs. D.D.A
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April 29, 2013 |
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PINTOJI FOODS PVT LTD Vs. PUNJAB NATIONAL BANK
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August 14, 2013 |
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PIONEER INDIA ELECTRONICS (P) LTD Vs. UNION OF INDIA
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September 13, 2013 |
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PIONEER MULTIFILMS Vs. M/S PACQUICK INDUSTRIES LTD
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July 8, 2013 |
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PIONEER PRODUCTS Vs. ALBERTO CULVER INTERNATIONAL INC
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July 1, 2013 |
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PIONEER PROPERTIES & CONSTRUCTION CO. Vs. GOVT. OF NCT DELHI & ORS.
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April 29, 2013 |
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PIRAMAL HEALTHCARE LIMITED Vs. UNION OF INDIA
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July 2, 2013 |
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PITAM JANKALYAN SAMITI Vs. GOVT. OF NCT AND ORS.
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April 10, 2013 |
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PIYUSH RASTOGI Vs. STATE
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November 6, 2013 |
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PIYUSH SHARMA Vs. STATE (GOVT. OF NCT OF DELHI)
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April 8, 2013 |
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PLD INTERNATIONAL PVT LTD Vs. REEBOK INDIA COMPANY
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January 4, 2013 |
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PNB HOUSING FINANCE LTD Vs. SUNITA MALHOTRA
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April 10, 2013 |
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POCKET B MIG FLATS WELFARE ASSOCIATION Vs. DDA & ORS
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March 15, 2013 |
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POKHRAYAN ALUMS AND CHEMICALS (P) LTD Vs. DELHI JAL BOARD
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April 4, 2013 |
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PONTY SINGH Vs. ANU SINGH BHATIA
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July 15, 2013 |
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POOJA JHA Vs. STATE
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September 10, 2013 |
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POOJA KAPOOR Vs. DIRECTOR OF EDUCATION AND ORS.
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September 6, 2013 |
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POOJA SHARMA Vs. GURMEET KAUR
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November 25, 2013 |
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POONAM BHARGAV Vs. UNION OF INDIA
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October 24, 2013 |
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POONAM SINGH Vs. STATE
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August 22, 2013 |
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POORAN SINGH Vs. UNION OF INDIA
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May 20, 2013 |
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POPULATION SERVICES INTERNATIONAL Vs. RAJESH DHIMAN
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September 16, 2013 |
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POWER GRID CORPORATION OF INDIA Vs. EAST DELHI MUNICIPAL CORPORATION
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March 18, 2013 |
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POWER GRID CORPORATION OF INDIA LTD Vs. SIEMENS LIMITED
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February 28, 2013 |
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PRABHA CHAWLA Vs. STATE OF HARYANA AND ANR.
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November 28, 2013 |
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PRABHA KAUL (DECEASED) Vs. CHANDRA KAUL MUTHOO & ORS.
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August 6, 2013 |
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PRABHAT Vs. UNION OF INDIA
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August 30, 2013 |
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PRABHATI LAL Vs. YASH PAL
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October 10, 2013 |
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PRABHU LAL Vs. STATE
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September 17, 2013 |
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PRADEEP Vs. UNION OF INDIA
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December 5, 2013 |
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PRADEEP @ SANJAY Vs. STATE
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November 6, 2013 |
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PRADEEP @ SHERU @ SHER SINGH Vs. STATE
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February 27, 2013 |
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PRADEEP JAIN Vs. GOVT. OF NCT OF DELHI
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August 1, 2013 |
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PRADEEP JAIN Vs. AMEENA BEGUM
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July 1, 2013 |
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PRADEEP KHATRI Vs. STATE NCT OF DELHI
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February 22, 2013 |
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PRADEEP KHULLAR Vs. PADMAWATI KHULLAR
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November 11, 2013 |
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PRADEEP KUMAR CHAWLA @ CHHOTTU Vs. STATE
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April 4, 2013 |
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PRADEEP KUMAR GULATI Vs. D.D.A
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November 18, 2013 |
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PRADEEP KUMAR GUPTA Vs. P.O.LABOUR COURT
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July 29, 2013 |
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PRADEEP KUMAR GUPTA Vs. P O LABOUR COURT
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July 27, 2013 |
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PRADEEP KUMAR KHANNA Vs. N.D.M.C.
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January 16, 2013 |
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PRADEEP KUMAR SAGAR Vs. STATE (GOVT OF NCT OF DELHI)
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May 14, 2013 |
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PRADEEP KUMAR SHARMA & ANR. Vs. SMT. SHANTA SHARMA @ SHANTI & ORS.
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January 22, 2013 |
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PRADEEP OIL CORPORATION Vs. NORTHERN RAILWAYS
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July 1, 2013 |
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PRADEEP SHARMA Vs. STATE OF DELHI
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July 5, 2013 |
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PRADEEPTA KUMAR MOHAPATRA Vs. STATE
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July 9, 2013 |
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PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD. Vs. M/S. ZULLU SECURITY (I) P. LTD. AND ANR.
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July 8, 2013 |
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PRADIPTA MAZUMDAR Vs. AMRI SABHARWAL & ANR.
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April 22, 2013 |
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PRADUMAN KUMAR JAIN Vs. GLOBAL EXPORTS
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September 27, 2013 |
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PRADUMAN KUMAR JAIN Vs. M/S. GLOBAL EXPORTS & ANR.
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September 24, 2013 |
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PRAGATI CONSTRUCTION CO. Vs. D.D.A.
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January 29, 2013 |
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PRAHLAD Vs. STATE
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December 19, 2013 |
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PRAKASH CHAND Vs. STATE
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December 2, 2013 |
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PRAKASH CHAUHAN Vs. MUNICIPAL CORPORATION OF DELHI
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April 29, 2013 |
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PRAKASH G TAHIL RAMANI Vs. DDA
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May 15, 2013 |
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PRAKASH KAUR Vs. ASHA CHOPRA
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July 30, 2013 |
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PRAKASH KUMAR @ PAKKA Vs. STATE
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May 16, 2013 |
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PRAKASH-INDIA Vs. STATE OF NCT OF DELHI
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February 6, 2013 |
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PRAMILA SRIVASTAVA Vs. ASHA SRIVASTAVA
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November 20, 2013 |
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PRAMOD Vs. STATE
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October 7, 2013 |
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PRAMOD Vs. STATE
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March 21, 2013 |
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PRAMOD @ PAMMI Vs. STATE
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November 8, 2013 |
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PRAMOD HATWAL (DR.) Vs. ACU MAGNETIC TREATMENT CENTRE LLC
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February 19, 2013 |
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PRAMOD KUMAR Vs. STATE OF NCT OF DELHI
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July 8, 2013 |
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PRAMOD KUMAR Vs. STATE
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October 24, 2013 |
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PRAMOD KUMAR KYAL Vs. UNION OF INDIA
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September 30, 2013 |
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PRAMOD KUMAR OBEROI Vs. INDIAN SUGAR & GENERAL ENGINEERING CORPORATION
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July 3, 2013 |
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PRAMOD KUMAR SHUKLA Vs. D.S.A.C.S. & ORS.
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May 10, 2013 |
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PRAMOD POPLI Vs. KULACHI HANSRAJ MODEL SCHOOL AND ORS
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April 29, 2013 |
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PRAMOD SAIGAL Vs. AMRITA SANGHI
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October 11, 2013 |
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PRAN NATH BARAROO Vs. ESTATE OFFICER & ANR.
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April 15, 2013 |
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PRANAY SINHA Vs. UNION OF INDIA
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September 30, 2013 |
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PRASAR BHARTI Vs. HARIKESH BS GAUTAM
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January 15, 2013 |
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PRASHANT KUMAR GUPTA Vs. MEDICAL COUNCIL OF INDIA
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September 30, 2013 |
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PRASHANT KUMAR VERMA Vs. DDA
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April 10, 2013 |
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PRATAP SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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February 19, 2013 |
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PRATAP SINGH & ORS. Vs. UNION OF INDIA & ORS.
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December 12, 2013 |
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PRATAPANI MUTHAIAH Vs. UNION OF INDIA
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February 8, 2013 |
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PRATIGYA Vs. UNION OF INDIA & ANR.
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August 8, 2013 |
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PRATIK JAIN Vs. VED PRAKASH KAUSHIK
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December 2, 2013 |
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PRATIKA N. RAJGARHIA Vs. STATE OF NCT OF DELHI
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July 1, 2013 |
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PRAVEEN KARAN Vs. DELHI HIGH COURT
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May 20, 2013 |
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PRAVEEN KUMAR Vs. SURINDER MAHAJAN
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December 16, 2013 |
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PRAVEEN KUMAR Vs. STATE
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October 24, 2013 |
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PRAWIN PRAKAHAR Vs. STATE GOVT. OF NCT OF DELHI
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March 6, 2013 |
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PREAM CHAND Vs. GOVT. OF N.C.T. OF DELHI
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April 1, 2013 |
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PRECIOUS JEWELS Vs. VARUN GEMS
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January 16, 2013 |
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PREET PAL SINGH Vs. STATE OF DELHI
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September 20, 2013 |
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PREETINDER SINGH THAPAR Vs. HARDEEP SINGH THAPAR
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February 5, 2013 |
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PREM BHUTANI Vs. SUBHASH BHUTANI
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September 20, 2013 |
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PREM CHAND Vs. STATE (NCT OF DELHI)
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November 25, 2013 |
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PREM CHAND Vs. UNION OF INDIA
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March 13, 2013 |
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PREM CHAND Vs. INDRAPRASTHA GENERATION CO. LTD. (GENCO)
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December 17, 2013 |
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PREM CHAND @ RAJU Vs. STATE (GOVT. OF N.C.T. OF DELHI)
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October 8, 2013 |
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PREM KISHORE Vs. CENTRAL WAREHOUSING CORPORATION
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April 8, 2013 |
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PREM LATA Vs. RAGHUBIR RAI
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December 3, 2013 |
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PREM LATA Vs. STATE & ORS.
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March 15, 2013 |
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PREM LATA DUBEY Vs. DELHI CANTONMENT BOARD
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July 26, 2013 |
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PREM NARAIN GUPTA Vs. STATE NCT OF DELHI
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January 3, 2013 |
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PREM NATH EX-D MEN-11 Vs. UNION OF INDIA
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January 6, 2013 |
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PREM PAL SINGH Vs. STATE OF NCT OF DELHI
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January 4, 2013 |
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PREM PRAKASH @ TYAGI @ PREM PRAKASH UPADHYAY Vs. STATE OF DELHI
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September 18, 2013 |
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PREM PRAKASH CHAUDHARY Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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April 2, 2013 |
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PREM PRAKASH CHAUHAN Vs. RAMESH CHANDER CHAWLA
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October 8, 2013 |
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PREM RAJ Vs. LAND & BUILDING DEPARTMENT
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May 10, 2013 |
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PREM RATAN RATHI Vs. ASHISH IRON TRADING CO.
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September 13, 2013 |
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PREM SINGH Vs. UNION OF INDIA
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July 29, 2013 |
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PREM SINGH Vs. UOI
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July 9, 2013 |
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PREMA DEVI Vs. GOVT. OF N.C.T. OF DELHI
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October 10, 2013 |
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PREMENDRA RAJ MEHTA Vs. NATIONAL BUILDING CONSTRUCTION CORP. LTD
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September 23, 2013 |
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PREMRAJ @ PREMU Vs. STATE GOVT. OF N.C.T. OF DELHI
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May 6, 2013 |
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PRESS TRUST OF INDIA LTD Vs. NEERAJ BHUSHAN
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May 7, 2013 |
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PRIKNIT RETAILS LTD Vs. ANEJA AGENCIES
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February 8, 2013 |
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PRIME SERVICES A PARTNERSHIP FIRM Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE
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October 4, 2013 |
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PRINCIPAL DELHI CPLLAGE OF ARTS & COMMERCE Vs. SUNITA SHARMA
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January 30, 2013 |
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PRISM CEMENT LTD. Vs. UDAYAN LAL AND ANR.
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January 29, 2013 |
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PRITAM ASHOK SADAPHULE Vs. HIMA CHUGH
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December 10, 2013 |
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PRITAM ASHOK SADAPHULE Vs. HIMA CHUGH
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April 22, 2013 |
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PRITAM ASHOK SADAPHULE Vs. HIMA CHUGH
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April 23, 2013 |
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PRITAM CHAUHAN Vs. STATE (GOVT. OF NCT OF DELHI)
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October 24, 2013 |
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PRITHVI CHAND SHARMA Vs. M.T.N.L.
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December 5, 2013 |
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PRITHVI RAJ SOIN Vs. ANJANA KUMARI SOIN & ORS.
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August 8, 2013 |
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PRITHVI SINGH Vs. UOI & ORS.
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November 8, 2013 |
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PRITI PRATAP SINGH Vs. SARISKA PALACE
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May 28, 2013 |
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PRIYANKA CONSTRUCTION (BARODA) (P) LTD. Vs. KLA CONSTRUCTIONS TECHNOLOGIES P. LTD.
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January 14, 2013 |
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PRIYANKA GUPTA Vs. UNION OF INDIA
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August 6, 2013 |
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PROF. MARMAR MUKHOPADHYAY Vs. UNION OF INDIA & ORS.
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July 18, 2013 |
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PROF. RAM BUX JAT Vs. JAWAHAR LAL NEHRU UNIVERSITY AND ORS.
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November 22, 2013 |
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PROF. RAM PRAKASH Vs. BSES RAJDHANI POWER LTD.
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May 30, 2013 |
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PROFESSOR R NATH Vs. PUBLIC INFORMATION OFFICER ARCHEOLOGICAL SURVEY OF INDIA
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April 2, 2013 |
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PROFESSOR S.N. SINGH Vs. UNIVERSITY OF DELHI
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May 2, 2013 |
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PROMOD KHANNA Vs. SUBOD KHANNA
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August 5, 2013 |
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PS BIST Vs. UOI
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October 25, 2013 |
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PT DJARUM Vs. CHANDER SHEIKHAR MARWAH
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August 13, 2013 |
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PT. KANAHYA LAL DAYAWANTI PUNJ CHARITABLE SOCIETY Vs. N.S.BHATIA
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September 13, 2013 |
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PUBLIC INFORMATION OFFICER Vs. SOMEN KUMAR BOSE
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August 22, 2013 |
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PUNEET CHAWLA Vs. STATE
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February 26, 2013 |
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PUNEET GUPTA Vs. STATE
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January 15, 2013 |
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PUNEET KAUSHIK Vs. UNION OF INDIA
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September 23, 2013 |
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PUNEET KUMAR AGARWAL Vs. M/S. IMAGINATIONS AGRI EXPORTS & ORS.
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February 19, 2013 |
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PUNEET MIGLANI Vs. SURFACE FINISHING EQUIPMENT CO
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October 23, 2013 |
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PUNJAB MOTOR WORKSHOP Vs. DDA
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May 6, 2013 |
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PUNJAB NATIONAL BANK Vs. H.N.WADHWA
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March 4, 2013 |
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PUNJAB NATIONAL BANK Vs. SATINDER KAPUR
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March 20, 2013 |
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PUNJAB NATIONAL BANK Vs. VIJENDER KUMAR
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July 9, 2013 |
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PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETINGFEDERATION LIMITED Vs. AMIT GOEL
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September 3, 2013 |
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PUNJAB STATE POWER CORPORATION LTD. Vs. NATIONAL COMMISSION FOR SCHEDULE CASTES & ANR.
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December 10, 2013 |
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PURAN @ SHANKAR Vs. STATE
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May 29, 2013 |
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PURAN CHAND Vs. BRIJ LAL
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February 25, 2013 |
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PURAN PRASAD Vs. STATE
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July 10, 2013 |
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PURAN SINGH Vs. DIRECTOR, DIRECTORATE OF PRINTING
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January 7, 2013 |
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PURE DRINKS Vs. MEMBER SALES TAX
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March 21, 2013 |
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PURKHA RAM Vs. UNION OF INDIA
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May 20, 2013 |
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PUSHP STEELS & MINING PVT. LTD Vs. S.K. SARAWAGI & CO LTD
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April 5, 2013 |
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PUSHPA BUILDERS LTD Vs. VAISH COOPERATIVE ADARSH BANK LTD
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April 2, 2013 |
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PUSHPA JAIN Vs. STATE
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September 23, 2013 |
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PUSHPA KHATKAR Vs. D.D.A.
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February 15, 2013 |
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PUSHPA KUMARI Vs. UNIVERSITY OF DELHI
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July 24, 2013 |
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PUSHPA RAJAI Vs. JAI PRAKASH LALWANI
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October 10, 2013 |
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PUSHPA SHARMA Vs. STATE NCT OF DELHI
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August 8, 2013 |
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PUSHPA SWAROOP Vs. STATE
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July 5, 2013 |
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PUSHPAL CHANDER BHASKAR Vs. STATE OF DELHI
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July 29, 2013 |
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PUSHPAL KUMAR MISHRA Vs. VICE CHANCELLOR JAMIA MILLIA ISLAMIA UNIVERSITY
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December 16, 2013 |
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PUSHPAWATI Vs. NARAIN PRASAD GUPTA
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November 26, 2013 |
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PYARA LAL TAHEEM Vs. MOHAN MURTI SHANDILYA
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July 30, 2013 |
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QAMRUDDIN Vs. THE COMMISSIONER (MCD) AND ORS.
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February 13, 2013 |
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QAYAMUDDIN Vs. JAMIL-UD-DIN
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July 8, 2013 |
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QUASIM ALI Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
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April 9, 2013 |
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QUMARUL HASAN Vs. STATE
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February 19, 2013 |
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R C TYAGI Vs. B S E S RAJDHANI POWER LTD AND ORS
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February 7, 2013 |
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R K GUPTA Vs. UNION OF INDIA
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April 4, 2013 |
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R K NIMORIA, DY COMDT (RETD) Vs. UNION OF INDIA AND ANR
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September 24, 2013 |
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R N MALHOTRA Vs. BHUPESH KUMAR JAIN
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February 21, 2013 |
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R P MITTAL Vs. SUDHIR JAIN
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October 4, 2013 |
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R UMA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS
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July 31, 2013 |
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R VASUDEVAN Vs. UNION OF INDIA AND ANR
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April 23, 2013 |
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R. KOTHANDARAMAN Vs. SPEAKER, LOK SABHA SECRETARIAT
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January 10, 2013 |
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R. VASUDEVAN Vs. UNION OF INDIA AND ORS.
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July 31, 2013 |
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R.B.PANDEY Vs. UOI
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December 17, 2013 |
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R.C.GUPTA Vs. UNION OF INDIA
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November 19, 2013 |
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R.C.P.SINGH Vs. UOI
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February 18, 2013 |
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R.CHANDRA Vs. GNCT OF DELHI
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September 12, 2013 |
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R.D.GUPTA Vs. UNION OF INDIA
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January 16, 2013 |
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R.D.MISHRA Vs. UOI
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January 8, 2013 |
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R.K. ANAND Vs. DELHI CO-OPERATIVE HOUSING FINANCE CORPORATION LTD.
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November 25, 2013 |
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R.K. JAIN Vs. P.K. MISRA
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July 30, 2013 |
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R.K. JAIN Vs. SHANTI DEVI AND ORS.
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February 15, 2013 |
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R.K. JAIN Vs. PUNJAB NATIONAL BANK
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July 2, 2013 |
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R.K. SRIVASTAVA Vs. MGMT. OF BANK OF BARODA
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September 27, 2013 |
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R.K. TARUN Vs. UNION OF INDIA AND ORS.
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March 20, 2013 |
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R.K.ASSOCIATES & HOTELIERS PVT LTD Vs. AIRCEL LIMITED
|
April 9, 2013 |
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R.K.SADH Vs. PUNJAB NATIONAL BANK
|
August 14, 2013 |
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R.M.NAIR Vs. STATE OF DELHI
|
October 7, 2013 |
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R.P. DHIMAN Vs. D.V.B. AND ORS.
|
November 21, 2013 |
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R.P. KHOSLA Vs. HON'BLE COMPANY LAW BOARD
|
September 30, 2013 |
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R.P.KHOSLA Vs. HON'BLE COMPANY LAW BOARD
|
November 19, 2013 |
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R.P.KHOSLA Vs. HON'BLE COMPANY LAW BOARD
|
October 1, 2013 |
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R.P.MALIK Vs. STATE OF NCT OF DELHI
|
May 22, 2013 |
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R.R.PERI Vs. ORIENTAL BANK OF COMMERCE
|
August 21, 2013 |
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R.S RANA Vs. UNION OF INDIA
|
May 20, 2013 |
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R.S. RATHORE Vs. UNION OF INDIA
|
May 21, 2013 |
|
R.S. RAWAT Vs. UOI
|
October 8, 2013 |
|
R.S.MALHOTRA Vs. SEWA SINGH
|
November 29, 2013 |
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R.VENKATACHALAM Vs. STATE
|
May 9, 2013 |
|
RABINDRA NATH TRIPATHY Vs. UNION OF INDIA & ORS
|
February 11, 2013 |
|
RADHA @ SILTHA YADAV & ANR. Vs. STATE & ORS.
|
April 22, 2013 |
|
RADHA NIRMAL Vs. DISTRICT APPROPRIATE AUTHORITY
|
January 21, 2013 |
|
RADHEY EDUCATION PVT. LTD. Vs. INTERNATIONAL INSTITUTE OF PLANNING AND MANAGEMENT PVT. LTD. (NOW KNOWN AS CENTER FOR VOCATIONAL AND ENTREPRENEURSHIP STUDIES)
|
November 13, 2013 |
|
RADHEY LAL Vs. STATE OF HARYANA AND ORS.
|
April 11, 2013 |
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RADHEY SHARMA Vs. DTC
|
May 9, 2013 |
|
RADHEY SHYAM Vs. STATE NCT OF DELHI
|
March 22, 2013 |
|
RADHEY SHYAM Vs. STATE
|
November 6, 2013 |
|
RADHEY SHYAM Vs. THE UNION OF INDIA & ANR.
|
July 31, 2013 |
|
RADHEY SHYAM Vs. NDMC
|
April 1, 2013 |
|
RADHEY SHYAM Vs. UNION OF INDIA
|
July 10, 2013 |
|
RADHIKA DEI Vs. UOI
|
August 21, 2013 |
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RADICAL BUILDERS PVT LTD Vs. PHARMACEUTICAL EMPLOYEES CO OPERATIVE GROUP HOUSING SOCIETY LTD
|
December 16, 2013 |
|
RAEES-UZ-ZAMA Vs. STATE NCT OF DELHI
|
May 3, 2013 |
|
RAFIQ Vs. STATE (N C T OF DELHI)
|
December 16, 2013 |
|
RAGHBIR SINGH Vs. UNION OF INDIA
|
May 8, 2013 |
|
RAGHUBIR DHAWAN Vs. DELHI DEVELOPMENT AUTHORITY
|
August 23, 2013 |
|
RAGHUBIR KUMAR DHAWAN Vs. M/S SWIFT MOTORS (P) LTD
|
November 19, 2013 |
|
RAGHUBIR SARAN CHARITABLE TRUST Vs. PUMA SPORTS INDIA PVT.LTD
|
May 15, 2013 |
|
RAGHUBIR SINGH Vs. STATE OF DELHI
|
May 1, 2013 |
|
RAGHUBIR SINGH Vs. KULDEEP & ORS
|
April 8, 2013 |
|
RAGHUBIR SINGH & ORS. Vs. MAUJI RAM & ORS.
|
April 12, 2013 |
|
RAGHUBIRI DEVI Vs. STATE
|
November 25, 2013 |
|
RAGHUNANDAN PRASAD Vs. STATE
|
January 14, 2013 |
|
RAGHUNATH RAI AND ANR. Vs. SHRI JAGESHWAR PARSHAD SHARMA
|
May 10, 2013 |
|
RAGUBHIR SARAN CHARITABLE TRUST Vs. STANDARD CHARTERED GRINDLAYS BANK
|
April 29, 2013 |
|
RAHISUDDIN Vs. STATE
|
January 3, 2013 |
|
RAHISUDDIN Vs. STATE
|
September 20, 2013 |
|
RAHMATULLAH Vs. STATE
|
November 25, 2013 |
|
RAHUL Vs. ALLIED REALITY PRIVATE LTD AND ORS
|
April 30, 2013 |
|
RAHUL Vs. GOVT. OF NCT OF DELHI
|
July 12, 2013 |
|
RAHUL CARGO PRIVATE LTD Vs. PRESIDENT CONSULTANT
|
May 17, 2013 |
|
RAHUL CHADHA Vs. SUMMER FIELD SCHOOL
|
April 10, 2013 |
|
RAHUL CHAUHAN Vs. POONAM
|
February 18, 2013 |
|
RAHUL GUPTA Vs. PRATAP SINGH
|
November 26, 2013 |
|
RAHUL GUPTA Vs. ASHOK BISWAL
|
January 7, 2013 |
|
RAHUL JAIN Vs. UNION OF INDIA & ORS.
|
March 13, 2013 |
|
RAHUL KUMAR RAMAN BHAI CHOUDHARY Vs. STATE (NCT OF DELHI)
|
August 30, 2013 |
|
RAHUL KUMAR SACHAN Vs. UNION OF INDIA
|
September 23, 2013 |
|
RAHUL MEHRA Vs. UNION OF INDIA
|
December 19, 2013 |
|
RAHUL SHRIVASTAVA Vs. UNIVERSITY GRANT COMMISSION
|
October 23, 2013 |
|
RAHUL VERMA Vs. STATE
|
February 5, 2013 |
|
RAHUL YADAV Vs. GOVT OF NCT
|
December 2, 2013 |
|
RAI SINGH DAHIYA Vs. N.D.P.L. AND ANR.
|
March 8, 2013 |
|
RAINBOW ELECTRIC SUPPLY CO Vs. NORTH DELHI POWER LTD & ANR
|
March 11, 2013 |
|
RAIPUR INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
|
December 20, 2013 |
|
RAJ BALLABH Vs. STATE (GNCT) DELHI
|
July 24, 2013 |
|
RAJ CYLINDER AND CONTAINERS PVT LTD Vs. HINDUSTAN GENERAL INDUSTRIES
|
September 18, 2013 |
|
RAJ GOPAL SAXENA Vs. NISHA GOPAL SAXENA
|
October 23, 2013 |
|
RAJ KISHORE Vs. STATE
|
May 6, 2013 |
|
RAJ KISHORE Vs. DELHI DEVELOPMENT AUTHORITY
|
July 9, 2013 |
|
RAJ KUMAR Vs. GOVT.OF NCT OF DELHI
|
September 11, 2013 |
|
RAJ KUMAR Vs. STATE OF DELHI
|
October 3, 2013 |
|
RAJ KUMAR Vs. GENERAL MANAGER
|
April 29, 2013 |
|
RAJ KUMAR Vs. STATE OF THE NCT OF DELHI
|
August 14, 2013 |
|
RAJ KUMAR Vs. STATE OF NCT OF DELHI
|
February 25, 2013 |
|
RAJ KUMAR Vs. STATE
|
March 8, 2013 |
|
RAJ KUMAR Vs. STATE NCT OF DELHI
|
September 9, 2013 |
|
RAJ KUMAR Vs. STATE
|
October 8, 2013 |
|
RAJ KUMAR Vs. GOVT. OF NCT OF DELHI
|
May 14, 2013 |
|
RAJ KUMAR @ RAJU Vs. STATE
|
July 12, 2013 |
|
RAJ KUMAR HEM SINGH Vs. UNION OF INDIA
|
August 7, 2013 |
|
RAJ KUMAR JHA Vs. UNIVERSITY OF DELHI
|
September 2, 2013 |
|
RAJ KUMAR JHA Vs. UNION OF INDIA
|
August 23, 2013 |
|
RAJ KUMAR JHA Vs. UNION OF INDIA
|
April 22, 2013 |
|
RAJ KUMAR KHANNA Vs. PARDUMAN SINGH
|
October 4, 2013 |
|
RAJ KUMAR MEHTA Vs. STATE
|
September 18, 2013 |
|
RAJ KUMAR NIRALA Vs. UOI
|
January 10, 2013 |
|
RAJ KUMAR SAINI Vs. DDA AND ANR.
|
April 18, 2013 |
|
RAJ KUMAR SARAF, PROPRIETOR M/S. BINDAL FOOD PRODUCTS Vs. M/S. VAIDYA NANDRAM GIGRAJ CHAMARIA
|
July 19, 2013 |
|
RAJ NARAIN Vs. HBN HOUSING FINANCE LTD
|
September 25, 2013 |
|
RAJ PAL Vs. STATE (N.C.T. OF DELHI)
|
March 15, 2013 |
|
RAJ PAL KAUR Vs. PAWAN GIR
|
October 30, 2013 |
|
RAJ RANI Vs. SUBODH KUMAR
|
August 7, 2013 |
|
RAJ RANI Vs. SARDAR MOHINDER SINGH & ANR.
|
January 11, 2013 |
|
RAJ RANI VERMA Vs. BRAHM SINGH AND ORS.
|
November 20, 2013 |
|
RAJ SINGH @ RAJU & ORS. Vs. THE STATE NCT OF DELHI
|
November 26, 2013 |
|
RAJ SINGH RATHEE Vs. CHAIRMAN DVB PENSION
|
September 18, 2013 |
|
RAJA BABU SINGH Vs. VANDANA TOMAR SINGH
|
February 13, 2013 |
|
RAJA RAM Vs. STATE
|
May 28, 2013 |
|
RAJA RAM Vs. UNION OF INDIA
|
March 4, 2013 |
|
RAJAN SHARMA Vs. UNION OF INDIA
|
August 23, 2013 |
|
RAJAN SHARMA Vs. UNION OF INDIA
|
March 4, 2013 |
|
RAJAPRAKASH P Vs. UNION OF INDIA AND ORS
|
November 12, 2013 |
|
RAJAT KHANNA Vs. R P KHANNA
|
March 20, 2013 |
|
RAJAT KUMAR GOYAL Vs. COMMISSIONER OF POLICE
|
October 8, 2013 |
|
RAJBAL SINGH RATHI Vs. DDA
|
April 25, 2013 |
|
RAJBARDHAN SINGH RAJPOOT Vs. UNION OF INDIA
|
December 18, 2013 |
|
RAJBIR Vs. STATE
|
December 20, 2013 |
|
RAJBIR Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
October 25, 2013 |
|
RAJBIR KHATRI Vs. GOVT. OF NCT OF DELHI
|
February 21, 2013 |
|
RAJBIR SINGH Vs. RAJEEV VERMA
|
September 11, 2013 |
|
RAJBIR SINGH Vs. B.S.F. & ANR.
|
November 18, 2013 |
|
RAJBIR SINGH Vs. D.T.C.
|
May 28, 2013 |
|
RAJDEEP SARDESAI AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
December 12, 2013 |
|
RAJDHANI PARK KALYAN Vs. FINANCIAL COMMISSIONER
|
February 26, 2013 |
|
RAJDHAR JHA Vs. UOI
|
March 13, 2013 |
|
RAJE LAL PERMESHWARI DASS Vs. SHASHI SHARMA
|
October 21, 2013 |
|
RAJEEV Vs. COMMISSIONER OF POLICE
|
October 11, 2013 |
|
RAJEEV BHALLA Vs. STATE
|
March 1, 2013 |
|
RAJEEV BHATNAGAR Vs. UNION OF INDIA
|
October 23, 2013 |
|
RAJEEV DHAWAN Vs. CPIO MARD THE RTI CELL PUNJAB NATIONAL BANK
|
April 16, 2013 |
|
RAJEEV GOYAL AND OTHERS Vs. SANJEEV GOYAL AND OTHERS
|
July 22, 2013 |
|
RAJEEV KHURANA Vs. PRINCIPAL, SARASWATI BAL MANDIR
|
August 26, 2013 |
|
RAJEEV KUMAR Vs. DELHI POLICE
|
January 16, 2013 |
|
RAJEEV KUMAR Vs. STATE (NCT OF DELHI)
|
May 16, 2013 |
|
RAJEEV KUMAR GARG Vs. BSES RAJDHANI POWER LIMITED
|
March 20, 2013 |
|
RAJENDER @ RAJENDER KUMAR Vs. RAJ BALA
|
December 16, 2013 |
|
RAJENDER BHARDWAJ Vs. GOVT.OF NCT OF DELHI
|
May 2, 2013 |
|
RAJENDER GAUTAM Vs. PARMANAND SHARMA
|
October 1, 2013 |
|
RAJENDER KUMAR Vs. SHARDA
|
July 4, 2013 |
|
RAJENDER KUMAR DIXIT Vs. MANAGEMENT OF HINDUSTAN TIMES LTD
|
November 27, 2013 |
|
RAJENDER KUMAR SHARMA Vs. MOTI RAM AND ANR.
|
August 22, 2013 |
|
RAJENDER KUMAR SHARMA & ANR. Vs. ASHWANI GOYAL & ANR.
|
April 5, 2013 |
|
RAJENDER PRASAD Vs. NATIONAL HUMAN RIGHTS COMMISSION
|
April 23, 2013 |
|
RAJENDER PRASAD SURINDER KUMAR Vs. ASSISTANCE COMMISSIONER FOOD & SUPPLIES
|
December 17, 2013 |
|
RAJENDER SINGH Vs. GOVT OF NCT OF DELHI & ORS
|
January 15, 2013 |
|
RAJENDER SINGH Vs. UOI
|
December 3, 2013 |
|
RAJENDER SINGH Vs. UNION OF INDIA
|
April 25, 2013 |
|
RAJENDER SINGH Vs. STATE GOVT. OF N.C.T. OF DELHI
|
April 3, 2013 |
|
RAJENDER SINGH Vs. UNION OF INDIA
|
May 22, 2013 |
|
RAJENDER SINGH DABAS Vs. RAMJANO
|
August 5, 2013 |
|
RAJENDER SINGH DAGAR Vs. STATE NCT OF DELHI
|
April 8, 2013 |
|
RAJENDER YADAV Vs. GOVT. OF NCT OF DELHI
|
July 26, 2013 |
|
RAJENDER YADAV Vs. STATE
|
August 13, 2013 |
|
RAJENDER YADAV Vs. STATE OF NCT OF DELHI
|
March 7, 2013 |
|
RAJENDRA KUMAR GUPTA Vs. GOVT. OF NCT OF DELHI
|
November 20, 2013 |
|
RAJENDRA NATH CHOPRA Vs. STATE
|
April 3, 2013 |
|
RAJENDRA SINGH AND ORS Vs. UNIVERSITY OF DELHI AND ORS
|
April 9, 2013 |
|
RAJENDRA WANCHOO Vs. STATE TRADING CORPORATION OF INDIA LTD
|
August 13, 2013 |
|
RAJESH Vs. STATE
|
December 5, 2013 |
|
RAJESH Vs. STATE OF DELHI
|
February 20, 2013 |
|
RAJESH @ DAI Vs. STATE
|
February 12, 2013 |
|
RAJESH @ JANGALI Vs. STATE
|
November 12, 2013 |
|
RAJESH @ KALIA Vs. THE STATE
|
August 14, 2013 |
|
RAJESH @ KARAMBIR Vs. STATE OF NCT OF DELHI
|
March 20, 2013 |
|
RAJESH @ RAJU Vs. STATE (NCT OF DELHI)
|
July 9, 2013 |
|
RAJESH ANAND Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
|
August 26, 2013 |
|
RAJESH BABU Vs. MINISTRY OF INFORMATION AND BROADCASTING
|
April 9, 2013 |
|
RAJESH DEVI Vs. UNION OF INDIA
|
September 12, 2013 |
|
RAJESH DUBEY Vs. STATE
|
September 13, 2013 |
|
RAJESH GOUHARI & ANR. Vs. N.S. PADMANABHAN & ANR.
|
January 28, 2013 |
|
RAJESH GUPTA Vs. CENTRAL BANK OF INDIA
|
December 13, 2013 |
|
RAJESH GUPTA Vs. STATE
|
September 11, 2013 |
|
RAJESH GUPTA Vs. HARISH GUPTA
|
September 10, 2013 |
|
RAJESH KHANEJA Vs. RITA KHANEJA
|
October 7, 2013 |
|
RAJESH KHANNA Vs. D.D.A.
|
May 20, 2013 |
|
RAJESH KUMAR Vs. GENERAL DIRECTOR
|
February 18, 2013 |
|
RAJESH KUMAR Vs. STATE BANK OF INDIA THROUGH THE CHAIRMAN
|
September 3, 2013 |
|
RAJESH KUMAR Vs. SHANTA VASHISHT
|
October 8, 2013 |
|
RAJESH KUMAR Vs. STATE
|
March 21, 2013 |
|
RAJESH KUMAR Vs. UOI
|
April 23, 2013 |
|
RAJESH KUMAR Vs. SUDERSHAN BHALLA
|
October 22, 2013 |
|
RAJESH KUMAR & ORS Vs. HONORARY JOINT SECRETARY, AFWWA & ANR
|
April 2, 2013 |
|
RAJESH KUMAR GUPTA Vs. PRATAP BUILDERS & CONTRACTORS (P) LTD AND ANR
|
July 30, 2013 |
|
RAJESH KUMAR GUPTA Vs. SONIA BALA JAIN
|
September 25, 2013 |
|
RAJESH KUMAR NAGPAL Vs. SILVER GRAND SERVICES
|
September 30, 2013 |
|
RAJESH KUMAR SAXENA Vs. DDA
|
April 30, 2013 |
|
RAJESH KUMAR SHARMA Vs. GOVT. OF NCT OF DELHI
|
July 4, 2013 |
|
RAJESH KUMAR TYAGI @ CHOTU Vs. STATE (GOVT. OF NCT)
|
May 29, 2013 |
|
RAJESH KUMAR VERMA Vs. HIGH COURT OF DELHI THROUGH REGISTRAR GENERAL
|
January 28, 2013 |
|
RAJESH MATHEWS Vs. DIRECTOR OF EDUCATION
|
October 7, 2013 |
|
RAJESH RATHI Vs. GOLDEN RATHI STAR INDUSTRIES LTD
|
September 13, 2013 |
|
RAJESH SINGH Vs. UNION OF INDIA
|
May 20, 2013 |
|
RAJESH TIWARI Vs. UNION OF INDIA & ORS
|
September 10, 2013 |
|
RAJINDER KUMAR Vs. PUNJAB NATIONAL BANK
|
January 8, 2013 |
|
RAJINDER KUMAR Vs. KRISHNA KUMARI
|
April 26, 2013 |
|
RAJINDER KUMAR Vs. DTC
|
September 9, 2013 |
|
RAJINDER KUMAR GUPTA Vs. BRIG(RETD.) S.S. PATWAL
|
October 30, 2013 |
|
RAJINDER PAL SINGH BHATIA Vs. GURBACHAN SINGH AND OTHERS
|
February 27, 2013 |
|
RAJINDER PAL SINGH BHATIA Vs. SHRI GURBACHAN SINGH
|
May 17, 2013 |
|
RAJINDER PRASAD GUTA Vs. GNCT
|
October 1, 2013 |
|
RAJINDER SAINI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 24, 2013 |
|
RAJINDER SINGH Vs. DDA
|
September 30, 2013 |
|
RAJINDER SINGH MEHTA Vs. STATE
|
July 2, 2013 |
|
RAJIV (JOLLY) KHOSLA Vs. UNION OF INDIA AND ORS
|
April 10, 2013 |
|
RAJIV @ DIWANJI Vs. STATE NCT OF DELHI
|
February 18, 2013 |
|
RAJIV GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 23, 2013 |
|
RAJIV JOSHI Vs. R.B. SINGH
|
October 21, 2013 |
|
RAJIV KAPOOR Vs. NOVELL CONSTRUCTIONS
|
February 12, 2013 |
|
RAJIV KHOSLA Vs. DELHI HIGH COURT BAR ASSOCIATION
|
November 13, 2013 |
|
RAJIV KHOSLA Vs. DELHI HIGH COURT BAR ASSOCIATION
& OTHERS
|
December 3, 2013 |
|
RAJIV KUMAR Vs. SHIVAJI COLLEGE & ORS
|
March 21, 2013 |
|
RAJIV KUMAR DAMANI Vs. M.M.T.C. LTD
|
December 16, 2013 |
|
RAJIV LOCHAN Vs. BSES RAJDHANI POWER LIMITED
|
July 22, 2013 |
|
RAJIV MAHENDRU Vs. CHIRMAN MD I.R.C.C.
|
February 27, 2013 |
|
RAJIV MAIRA Vs. M/S APEX APARTMENTS PVT LTD
|
November 18, 2013 |
|
RAJIV OHRI Vs. ANIL AGGARWAL
|
August 19, 2013 |
|
RAJIV TIBREWAL Vs. DYNAMIC CONTINENTAL PVT. LTD
|
July 11, 2013 |
|
RAJIV VAID Vs. GOVT OF NCT OF DELHI
|
March 21, 2013 |
|
RAJKUMAR @ BABLOO Vs. STATE
|
September 6, 2013 |
|
RAJNEESH SHARMA Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2013 |
|
RAJNI AGARWAL Vs. UOI
|
July 8, 2013 |
|
RAJNI AGARWAL Vs. UNION OF INDIA
|
September 24, 2013 |
|
RAJNI MANCHANDA Vs. P.O. LABOUR COURT
|
September 4, 2013 |
|
RAJNIKANTH UPADHYAYA Vs. DIRECTORATE OF EDUCATION
|
April 3, 2013 |
|
RAJPAL Vs. NEW INDIA ASSURANCE CO. LTD.
|
September 17, 2013 |
|
RAJPAL Vs. D.D.A
|
April 30, 2013 |
|
RAJPAL SINGH Vs. UOI AND ORS
|
April 22, 2013 |
|
RAJU Vs. INDIAN AIRLINES
|
November 20, 2013 |
|
RAJU Vs. STATE
|
October 11, 2013 |
|
RAJU JAMADAR Vs. STATE
|
July 22, 2013 |
|
RAJU JAMADAR Vs. STATE
|
July 23, 2013 |
|
RAJU KAPOOR Vs. MANGT. OF M/S JANATA COOP. BANK
|
July 1, 2013 |
|
RAJWINDER KAUR Vs. SCHOOL MANAGEMENT OF GYAN DEVI SALWAN PUBLIC SCHOOL
|
September 11, 2013 |
|
RAJYAVARDHAN SINGH RATHORE Vs. NATIONAL RIFLE ASSOCIATION OF INDIA
|
April 22, 2013 |
|
RAKESH Vs. STATE (NCT OF DELHI)
|
January 4, 2013 |
|
RAKESH Vs. STATE NCT OF DELHI
|
September 10, 2013 |
|
RAKESH @ BENGALI Vs. STATE (GOVT. OF NCT) DELHI
|
August 26, 2013 |
|
RAKESH @ COMMANDO Vs. STATE
|
August 30, 2013 |
|
RAKESH ALIAS RAKU Vs. STATE
|
February 22, 2013 |
|
RAKESH BEHARI, IAS Vs. UNION OF INDIA
|
May 23, 2013 |
|
RAKESH BHATNAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 29, 2013 |
|
RAKESH JAIN Vs. SURESH KUMAR KOHLI
|
December 5, 2013 |
|
RAKESH K.CHAUDHARY Vs. N.D.M.C.
|
July 17, 2013 |
|
RAKESH KUMAR Vs. STATE
|
September 5, 2013 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
October 11, 2013 |
|
RAKESH KUMAR Vs. KALAWATI
|
December 10, 2013 |
|
RAKESH KUMAR Vs. DELHI TRANSPORT CORPORATION REPRESENTED
|
January 14, 2013 |
|
RAKESH KUMAR Vs. GOVT. OF NCT
|
May 6, 2013 |
|
RAKESH KUMAR AGARWAL Vs. BANSAL COMMODITIES
|
September 10, 2013 |
|
RAKESH KUMAR GUPTA Vs. KHUSHI RAM BIHARI LAL LTD
|
March 8, 2013 |
|
RAKESH KUMAR SINGH Vs. UNION OF INDIA
|
January 30, 2013 |
|
RAKESH KUMAR SORIOB AND ORS. Vs. INDIAN AIR LINES AND ANOTHER
|
February 4, 2013 |
|
RAKESH KUMAR YADAV Vs. GOVT. OF N.C.T. OF DELHI
|
March 12, 2013 |
|
RAKESH MUNI TYAGI Vs. DTC
|
July 1, 2013 |
|
RAKESH PANDITA Vs. LIC
|
March 18, 2013 |
|
RAKESH SAINI Vs. U.O.I
|
August 6, 2013 |
|
RAKESH SHUKLA Vs. STATE
|
October 7, 2013 |
|
RAKESH VERMA Vs. GOVERNMENT OF NCT AND ANR.
|
February 5, 2013 |
|
RAKEYSH OMPRAKASH MEHRA Vs. GOVT OF NCT OF DELHI
|
January 2, 2013 |
|
RAKHI MANDAL Vs. STATE
|
May 31, 2013 |
|
RAKHI PANCHAL Vs. STATE
|
May 22, 2013 |
|
RALSON CASTING LIMITED Vs. NEW GLOBE LOGISTIK PVT.LTD
|
September 17, 2013 |
|
RALSON INDUSTRIES LTD Vs. ADHUNIK TRANSPORT ORGANISATION LTD
|
January 4, 2013 |
|
RAM AVTAR Vs. PREM KUMAR
|
October 25, 2013 |
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RAM AVTAR Vs. KRISHAN PAL
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February 26, 2013 |
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RAM AVTAR Vs. DAMODER DASS
|
July 17, 2013 |
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RAM AVTAR BAIRWA Vs. SUNITA DEVI @ SANTRA
|
February 26, 2013 |
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RAM AVTAR YADAV Vs. DIRECTORATE OF EDUCATION AND ANR
|
February 19, 2013 |
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RAM AWTAR MANDA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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July 3, 2013 |
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RAM BABU Vs. STATE
|
April 23, 2013 |
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RAM BACHAN Vs. MAHAVIR PARSHAD SHARMA
|
March 7, 2013 |
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RAM BAI Vs. RITESH JAIN
|
March 20, 2013 |
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RAM CHANDER Vs. STATE
|
April 9, 2013 |
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RAM CHANDER Vs. UOI
|
January 24, 2013 |
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RAM CHANDER AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 24, 2013 |
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RAM COLLEGE OF COMMERCE Vs. UNION OF INDIA
|
October 5, 2013 |
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RAM DARASH AND ORS. Vs. MAHESH KUMAR MANDAL
|
February 14, 2013 |
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RAM DASS Vs. STATE
|
April 8, 2013 |
|
RAM DHAWAN @ RAMDEV Vs. STATE
|
September 17, 2013 |
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RAM GOPAL Vs. STATE (NCT, DELHI)
|
March 6, 2013 |
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RAM GOPAL KULATHIA Vs. MANOJ KUMAR ETC
|
December 18, 2013 |
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RAM KARAN DECD Vs. UNION OF INDIA
|
May 10, 2013 |
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RAM KHILAWAN Vs. DELHI VIDYUT BOARD
|
September 4, 2013 |
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RAM KHILAWAN Vs. DELHI VIDYUT BOARD
|
May 8, 2013 |
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RAM KISHAN Vs. UNION OF INDIA
|
March 4, 2013 |
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RAM KISHAN AND SONS Vs. MOHD HAROON JAPANWALA AND ORS
|
April 2, 2013 |
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RAM KISHAN GUPTA Vs. UNION OF INDIA
|
April 11, 2013 |
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RAM KISHAN SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 18, 2013 |
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RAM KISHORE SHARMA Vs. STATE
|
March 7, 2013 |
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RAM KISHORE VASHISHT Vs. FOOD CORPORATION OF INDIA
|
May 21, 2013 |
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RAM KOHLI Vs. INDRAMA INVESTMENT PVT LTD
|
May 16, 2013 |
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RAM KUMAR Vs. S.K. GULATI
|
September 16, 2013 |
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RAM KUMAR Vs. STATE
|
October 11, 2013 |
|
RAM KUMAR @ BHANGAR Vs. STATE
|
October 9, 2013 |
|
RAM KUMAR GUPTA Vs. STATE
|
March 21, 2013 |
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RAM LAKHAN SINGH Vs. D.D.A.
|
May 13, 2013 |
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RAM LAKHAN SINGH Vs. UOI
|
December 2, 2013 |
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RAM LAL Vs. STATE
|
April 26, 2013 |
|
RAM MAHESH YADAV Vs. STATE
|
December 2, 2013 |
|
RAM NARAYAN SHARMA @ LILOO Vs. STATE (GNCT) DELHI
|
August 7, 2013 |
|
RAM NARESH Vs. FCI AND ORS.
|
November 6, 2013 |
|
RAM NARESH PANDEY Vs. STATE
|
July 22, 2013 |
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RAM NARESH TYAGI Vs. ELECTION COMMISSION OF INDIA
|
October 31, 2013 |
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RAM NATH MADAN Vs. PROMILA CHOPRA
|
September 17, 2013 |
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RAM NIWAS Vs. MUNICIPAL CORPORATION OF DELHI
|
February 13, 2013 |
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RAM NIWAS Vs. STATE
|
September 27, 2013 |
|
RAM NIWAS Vs. DELHI TRANSPORT CORPORATION
|
February 1, 2013 |
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RAM NIWAS DAGAR Vs. KRISHAN KUMAR
|
December 19, 2013 |
|
RAM PARSHAD Vs. STATE (GOVT. OF NCT OF DELHI)
|
November 12, 2013 |
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RAM PRAKASH Vs. SECRETARY
|
April 29, 2013 |
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RAM PYARE Vs. UNION OF INDIA AND ORS
|
April 29, 2013 |
|
RAM SARUP @ NATHAN RAM Vs. KOKILA DEVI & ORS
|
March 6, 2013 |
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RAM SEWAK GUPTA Vs. SUKHVIR SINGH
|
December 6, 2013 |
|
RAM SINGH Vs. STATE OF NCT OF DELHI
|
March 7, 2013 |
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RAM SINGHASAN Vs. UNION OF INDIA
|
April 11, 2013 |
|
RAM SNEHI DASS Vs. STATE (GOVT. OF NCT) OF DELHI
|
January 17, 2013 |
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RAM SUNDER Vs. STATE (N.C.T. OF DELHI)
|
March 4, 2013 |
|
RAMA ASSOCIATES PVT. LTD Vs. D.D.A.
|
December 16, 2013 |
|
RAMA DEVI Vs. SRI BHAGWAN
|
July 15, 2013 |
|
RAMA DEVI Vs. UNION OF INDIA & ORS.
|
February 1, 2013 |
|
RAMA PAPER MILLS LTD Vs. UNION OF INDIA
|
February 26, 2013 |
|
RAMAN AGGARWAL Vs. SHWETA AGGARWAL
|
November 1, 2013 |
|
RAMAN PURI Vs. K.L. SETH
|
September 13, 2013 |
|
RAMANAND SINGH Vs. UNION OF INDIA
|
August 22, 2013 |
|
RAMANDEEP CHOUDHARY Vs. UOI
|
May 14, 2013 |
|
RAMBAGH PALACE HOTELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 10, 2013 |
|
RAMDEO PANDEY Vs. SAVITRI PANDEY
|
May 20, 2013 |
|
RAMDHAN JAIN Vs. DIRECTOR OF EDUCATION AND ANR
|
August 22, 2013 |
|
RAMDHANI Vs. STATE, NCT GOVT OF DELHI
|
March 14, 2013 |
|
RAMESH Vs. STATE
|
December 2, 2013 |
|
RAMESH Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 7, 2013 |
|
RAMESH Vs. STATE (NCT) OF DELHI
|
May 9, 2013 |
|
RAMESH Vs. STATE (GOVT. OF NCT OF DELHI)
|
March 8, 2013 |
|
RAMESH @ RAMU @ DUDH NATH Vs. STATE
|
April 23, 2013 |
|
RAMESH ADVANI Vs. HIRO ADVANI
|
July 16, 2013 |
|
RAMESH CHAND Vs. LAND & BUILDING DEPARTMENT
|
May 24, 2013 |
|
RAMESH CHAND Vs. STATE OF THE NCT OF DELHI
|
October 10, 2013 |
|
RAMESH CHAND AGGARWAL Vs. MCD
|
January 3, 2013 |
|
RAMESH CHAND ARORA Vs. UNION OF INDIA
|
July 30, 2013 |
|
RAMESH CHANDER GUPTA Vs. D D A
|
April 17, 2013 |
|
RAMESH FONIA Vs. UOI
|
November 18, 2013 |
|
RAMESH KALRA Vs. VARINDER KUMAR NANGIA
|
August 5, 2013 |
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RAMESH KR. DOGRA Vs. P.O. LABOUR COURT-I & ANR.
|
November 26, 2013 |
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RAMESH KUMAR Vs. UNION OF INDIA
|
August 27, 2013 |
|
RAMESH KUMAR Vs. STATE
|
September 4, 2013 |
|
RAMESH KUMAR Vs. COMMISSIONER OF POLICE AND ORS.
|
April 29, 2013 |
|
RAMESH KUMAR Vs. MANDEEP SINGH
|
October 21, 2013 |
|
RAMESH KUMAR Vs. MOHD RAHEES
|
January 2, 2013 |
|
RAMESH KUMAR Vs. STATE (GOVT. OF NCT) DELHI
|
April 25, 2013 |
|
RAMESH KUMAR MITTAL & ANR Vs. MUNICIPAL CORPORATION OF DELHI & ORS
|
January 11, 2013 |
|
RAMESH KUMAR RAVINDER KUMAR Vs. ASSISTANT COMMISSIONER
|
July 3, 2013 |
|
RAMESH PATEL @ RAHUL Vs. STATE
|
April 25, 2013 |
|
RAMESH SINGH Vs. RESERVE BANK OF INDIA AND ORS
|
February 28, 2013 |
|
RAMESH SIPPY Vs. PEN INDIA PVT LTD
|
February 14, 2013 |
|
RAMESH THADANI Vs. MOHIT GARERA
|
September 12, 2013 |
|
RAMESH THAKUR Vs. STATE (NCT OF DELHI)
|
May 24, 2013 |
|
RAMESHWAR SINGH YADAV Vs. RAUNAK SINGH
|
October 22, 2013 |
|
RAMHER Vs. STATE (GOVT. OF NCT) OF DELHI
|
December 20, 2013 |
|
RAMINA KUMAR MINOCHA Vs. ARUN DEWANWALA AND ORS.
|
August 8, 2013 |
|
RAMJAS FOUNDATION Vs. DHEER SINGH
|
July 15, 2013 |
|
RAMJAS FOUNDATION Vs. RAMA NAND VATS
|
August 22, 2013 |
|
RAMJI DASS NARANG Vs. JAGDISH CHANDER NARANG
|
September 25, 2013 |
|
RAMSARUP INDUSTRIES LTD Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD
|
November 1, 2013 |
|
RAMU Vs. MANAGEMENT OF BENGAL EDUCATIONAL AND CULTURAL ASSOCIATION
|
April 29, 2013 |
|
RAMU RAI Vs. SIDHARTH INTERNATIONAL SCHOOL
|
August 29, 2013 |
|
RAMZANI Vs. ANJUMAN WAKIL E. QUAM PUNJABIAN
|
April 2, 2013 |
|
RANBAXY LABORATORIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 24, 2013 |
|
RANBIR @ PAPPU Vs. STATE
|
November 22, 2013 |
|
RANBIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
February 25, 2013 |
|
RANDHIR SINGH Vs. STATE
|
July 12, 2013 |
|
RANDHIR SINGH Vs. GAON SABHA MAIDANGARHI
|
February 20, 2013 |
|
RANGOLI PROJECTS P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 11, 2013 |
|
RANI BHATIA Vs. ST.STEPHENS HOSPITAL SOCIETY
|
December 2, 2013 |
|
RANI DEVI Vs. D.T.C.
|
August 26, 2013 |
|
RANJAN CHANDRA Vs. MINISTRY OF HEALTH & FAMILY WELFARE
|
September 12, 2013 |
|
RANJANA Vs. STATE
|
July 23, 2013 |
|
RANJANA Vs. UNION OF INDIA
|
August 29, 2013 |
|
RANJANA SOOD Vs. NDMC AND ORS
|
March 14, 2013 |
|
RANJEET KUMAR Vs. GOVERNOR OF DELHI
|
September 10, 2013 |
|
RANJIT & ORS. Vs. CHARAN KAUR & ORS.
|
December 10, 2013 |
|
RANJIT DADLANI Vs. STATE NCT OF DELHI
|
January 17, 2013 |
|
RANJIT KUMAR Vs. MANAGEMENT OF M/S DATAMATION CONSULTANTS
|
May 8, 2013 |
|
RANJIT SINGH BISHT Vs. UNION OF INDIA
|
July 16, 2013 |
|
RANU SEN Vs. KANDARPA SEN
|
November 18, 2013 |
|
RANUTROL INSTRUMENTATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2013 |
|
RANVIR DEWAN Vs. RASHMI KHANNA
|
October 11, 2013 |
|
RANVIR SINGH Vs. GOVT. OF NCT OF DELHI
|
May 24, 2013 |
|
RAS YADAV Vs. UNION OF INDIA
|
July 31, 2013 |
|
RASHMI SHARMA Vs. STATE (NCT OF DELHI)
|
January 4, 2013 |
|
RASHTTRAVADI SHIV SENA Vs. SANJAY LEELA BHANSALI FILMS PVT LTD
|
October 9, 2013 |
|
RATHI UDYOG LIMITED Vs. AAR ESS & CO AND OTHERS
|
November 12, 2013 |
|
RATISH BAJAJ Vs. HARBANS LAL BAJAJ
|
February 11, 2013 |
|
RATTAN Vs. STATE GOVT OF NCT OF DELHI
|
January 24, 2013 |
|
RATTAN SINGH Vs. STATE
|
March 5, 2013 |
|
RATTAN SINGH GIRLS COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL OF TEACHER EDUCATION
|
May 30, 2013 |
|
RAUJEEV TANEJA Vs. NCT OF DELHI AND ORS
|
November 11, 2013 |
|
RAVI CHANDRA NAIK Vs. SAMIR CHAWLA
|
January 28, 2013 |
|
RAVI CROP SCIENCE Vs. UOI
|
December 20, 2013 |
|
RAVI DUTT SHARMA Vs. CENTRAL RESERVE POLICE FORCE AND ORS
|
February 8, 2013 |
|
RAVI GUPTA Vs. UNITECH LTD
|
September 18, 2013 |
|
RAVI KANT Vs. GEETA MISHRA
|
December 9, 2013 |
|
RAVI KUMAR Vs. STATE
|
January 11, 2013 |
|
RAVI KUMAR Vs. UNION OF INDIA
|
February 7, 2013 |
|
RAVI KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
July 4, 2013 |
|
RAVI KUMAR @ RANGA Vs. STATE (NCT) OF DELHI
|
November 6, 2013 |
|
RAVI KUMAR @ SONU Vs. STATE
|
May 15, 2013 |
|
RAVI LUTHRA Vs. REKHA
|
May 7, 2013 |
|
RAVI MITTAL Vs. PANKAJ AGRAWAL
|
March 7, 2013 |
|
RAVI NIGAM Vs. STATE (NCT OF DELHI)
|
January 15, 2013 |
|
RAVI OBEROI Vs. RAM NIWAS
|
August 29, 2013 |
|
RAVI PRAKASH @ RAVI Vs. STATE
|
October 11, 2013 |
|
RAVI PRAKASH @ RAVI Vs. STATE (GOVT. OF NCT, DELHI)
|
November 11, 2013 |
|
RAVI RANJAN CHAUDHARY Vs. CONTAINER CORPORATION OF INDIA LTD
|
November 29, 2013 |
|
RAVI RANJAN KUMAR Vs. UNION OF INDIA
|
July 26, 2013 |
|
RAVI SHANKAR Vs. DELHI STATE CIVIL SUPPLIES COPORATION LTD
|
May 20, 2013 |
|
RAVI SHANKAR Vs. STATE
|
March 13, 2013 |
|
RAVI SHANKAR SHARMA Vs. KALI RAM SHARMA
|
December 12, 2013 |
|
RAVI SHARMA Vs. SHUBH MARKETING PVT LTD
|
August 27, 2013 |
|
RAVI SINGHAL Vs. MANALI SINGHAL
|
January 15, 2013 |
|
RAVINDER Vs. ADDL COMMISSIONER OF POLICE (LICENSING)
|
October 28, 2013 |
|
RAVINDER @ GUDDI Vs. STATE GOVT. OF NCT OF DELHI
|
April 5, 2013 |
|
RAVINDER CHADDHA Vs. STATE NCT OF DELHI
|
April 26, 2013 |
|
RAVINDER KAUR Vs. GOVT OF NCT OF DELHI AND ANR
|
March 14, 2013 |
|
RAVINDER KAUR Vs. DELHI DEVELOPMENT AUTHORITY
|
April 5, 2013 |
|
RAVINDER KUMAR Vs. UNION OF INDIA
|
August 5, 2013 |
|
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2013 |
|
RAVINDER KUMAR Vs. STATE (NCT OF DELHI)
|
March 6, 2013 |
|
RAVINDER KUMAR Vs. NEW INDIA INSURANCE COMPANY LTD
|
January 15, 2013 |
|
RAVINDER KUMAR Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
February 14, 2013 |
|
RAVINDER KUMAR THAKUR Vs. STATE
|
January 30, 2013 |
|
RAVINDER MALHOTRA Vs. VIJENDER SINGH
|
August 19, 2013 |
|
RAVINDER PASWAN Vs. STATE
|
July 5, 2013 |
|
RAVINDER SINGH Vs. UNION OF INDIA
|
February 19, 2013 |
|
RAVINDER SINGH Vs. UOI & ORS.
|
April 4, 2013 |
|
RAVINDER SINGH Vs. BIGUR FINANCE LTD
|
December 2, 2013 |
|
RAVINDER SINGH Vs. UOI
|
May 14, 2013 |
|
RAVINDER SINGH ACHREJA Vs. VIJAYA BANK
|
February 4, 2013 |
|
RAVINDER SINGH THROUGH LRS Vs. UNION OF INDIA
|
May 6, 2013 |
|
RAVINDRA DEVI Vs. GOVT. OF NCT OF DELHI
|
November 27, 2013 |
|
RAVINDRA KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
September 3, 2013 |
|
RAVIPREET SINGH Vs. NATIONAL RIFLE ASSOCIATION OF INDIA
|
April 5, 2013 |
|
RAVNEET SINGH Vs. PARUL TANDON
|
February 27, 2013 |
|
RAYMOND LTD Vs. RAMESHWAR DAS DWARKADAS P.LTD
|
April 8, 2013 |
|
RAZIA BEGUM Vs. DELHI DEVELOPMENT AUTHORITY
|
October 11, 2013 |
|
RAZZI AHMED @ RAZZI Vs. STATE
|
March 18, 2013 |
|
RBI Vs. RAMESH SINGH
|
February 22, 2013 |
|
RDS PROJECT LTD. Vs. RATNAGIRI GAS AND POWER PVT. LTD.
|
April 18, 2013 |
|
REAL LIFESTYLE BROADCASTING PVT LTD Vs. TURNER ASIA PACIFIC
|
March 13, 2013 |
|
REAL LIFESTYLE BROADCASTING PVT. LTD Vs. TURNER ASIA PACIFIC VENTURES INC
|
February 22, 2013 |
|
RECKITT BENCKISER (INDIA) LTD. Vs. HINDUSTAN UNILEVERLTD
|
May 13, 2013 |
|
RECKITT BENKCISER (INDIA) LTD Vs. HINDUSTAN UNILEVER LTD.
|
May 14, 2013 |
|
RECKITT BENKISER INDIA LTD. Vs. WYETH LTD.
|
March 15, 2013 |
|
REDDY'S LABORATORY LTD Vs. REDDY PHARMACEUTICALS LTD
|
September 13, 2013 |
|
REDIFF.COM INDIA LTD Vs. E-EIGHTEEN.COM LTD
|
July 22, 2013 |
|
REENA BHATIA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
November 18, 2013 |
|
REENA GAUTAM Vs. HARENDER KUMAR
|
October 23, 2013 |
|
REETIKA KAUR Vs. DARSHAN SINGH COMBOW
|
November 25, 2013 |
|
REHMAN IQBAL SHEKH Vs. DIRECTORATE OF REVENUE INTELLIGENCE AND ANR
|
March 21, 2013 |
|
REINFORCED EARTH INDIA PVT LTD Vs. GURUNANAK ENGINEERING SERVICES
|
July 1, 2013 |
|
REKHA CHANDRA Vs. NATIONAL BANK FOR AGRICULTURE & RURAL DEVELOPMENT
|
January 4, 2013 |
|
REKHA DEVI Vs. PRADEEP
|
February 5, 2013 |
|
REKHA DUA Vs. YOGINDER CHAUHAN
|
July 5, 2013 |
|
RELIANCE BROADCAST NETWORK LTD Vs. DELHI METRO RAIL CORPORATION LTD
|
May 31, 2013 |
|
RELIANCE COMMUNICATIONS LTD. AND ANR. Vs. BHARTI AIRTEL LTD. AND ANR.
|
January 22, 2013 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. SEEMA CHOPRA
|
October 29, 2013 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. UDAL SINGH & ORS.
|
October 7, 2013 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ASHA
|
September 17, 2013 |
|
REMFRY AND SAGAR Vs. COMMISSIONER OF INCOME TAX
|
January 17, 2013 |
|
RENU Vs. GANESH SINGH
|
February 1, 2013 |
|
REPLIKA PRESS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 22, 2013 |
|
REPLIKA PRESS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 5, 2013 |
|
RESERVE BANK OF INDIA Vs. KISHANLAL MITTAL
|
July 18, 2013 |
|
RESERVE BANK OF INDIA Vs. PRESIDING OFFICER
|
February 8, 2013 |
|
RESERVE BANK OF INDIA Vs. JVG FINANCE LTD
|
November 28, 2013 |
|
RESIDENCE WELFARE ASSOCIATION Vs. STATE (NCT) OF DELHI
|
October 31, 2013 |
|
RESMI RAJEEV Vs. DIRECTORATE OF EDUCATION AND ANR.
|
March 8, 2013 |
|
REVTI DEVI Vs. NDMC
|
August 26, 2013 |
|
RFN SAGIR KHAN Vs. UNION OF INDIA
|
December 19, 2013 |
|
RFN SANDEEP KUMAR Vs. UNION OF INDIA AND ORS
|
November 29, 2013 |
|
RIKHAB CHAND JAIN & ANR. Vs. T.T. ENTERPRISES PVT. LTD.
|
February 20, 2013 |
|
RINKU KUMAR Vs. GOVT. OF NCTD
|
January 8, 2013 |
|
RINKU RATHI Vs. ADITI MAHAVIDYALAYA COLLEGE
|
October 9, 2013 |
|
RIPU DAMAN MALIK Vs. DELHI ADMN.
|
March 21, 2013 |
|
RISHABH EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
|
December 17, 2013 |
|
RISHABH MALHOTRA Vs. UNIVERSITY OF DELHI
|
December 2, 2013 |
|
RISHAN DHAMIJA Vs. UNIVERSITY OF DELHI
|
December 5, 2013 |
|
RISHI PAL SINGH Vs. COMMISSIONER OF POLICE
|
January 15, 2013 |
|
RISHI PRAKASH Vs. DAYAWATI
|
January 7, 2013 |
|
RISHI RAJ Vs. STATE
|
February 19, 2013 |
|
RITA SINGH Vs. GOVT. OF INDIA
|
July 18, 2013 |
|
RITHAMBHRA GARG Vs. UNIVERSITY OF DELHI AND ANR.
|
May 10, 2013 |
|
RITNAND BALVED EDUCATION FOUNDATION Vs. PAUL NANDA
|
November 7, 2013 |
|
RITU GUPTA Vs. USHA DHAND
|
November 19, 2013 |
|
RITU KAUSHAL Vs. DIRECTORATE OF EDUCATION
|
March 6, 2013 |
|
RIYA BUDHIRAJA Vs. RAJEEV BUDHIRAJA
|
November 22, 2013 |
|
RK HIRENKOHOMBA Vs. GS PATNAIK
|
July 5, 2013 |
|
ROBIN SETHI Vs. STATE OF NCT OF DELHI
|
September 13, 2013 |
|
ROCKMAN BREWERIES TNK LIMITED Vs. KOHLI ONE HOUSING AND DEVELOPMENT PVT LTD
|
April 26, 2013 |
|
ROCKMAN PROJECT LTD Vs. DEVINDER KUMAR JAIN
|
July 22, 2013 |
|
ROHDE AND SCHWARZ GMBH AND CO. Vs. AIRPORT AUTHORITY OF INDIA
|
November 1, 2013 |
|
ROHINI @ DOLLY Vs. STATE & ORS.
|
August 5, 2013 |
|
ROHIT BHASIN Vs. NANDINI HOTELS
|
July 1, 2013 |
|
ROHIT CHAUHAN Vs. STATE NCT OF DELHI
|
May 22, 2013 |
|
ROHIT HOUSE OCCUPANTS WELFARE ASSOCIATION (REGD.) AND ANOTHER Vs. K.S. CHOWDHARY AND ORS.
|
January 8, 2013 |
|
ROHIT NARESH AGARWAL Vs. UNION OF INDIA
|
September 27, 2013 |
|
ROHIT SHARMA Vs. SONIA SHARMA
|
October 21, 2013 |
|
ROHTASH Vs. STATE (NCT OF DELHI)
|
September 9, 2013 |
|
ROMANI SINGH Vs. LT.COL.VIVEK SINGH
|
April 2, 2013 |
|
ROMI SHARMA Vs. HOTEL THE OBEROI THRU ITS G.M.
|
February 13, 2013 |
|
ROMI SHARMA Vs. MANAGEMENT OF HOTEL THE OBEROI
|
July 9, 2013 |
|
ROOP BASANT Vs. STATE
|
August 2, 2013 |
|
ROOPA SHARMA Vs. MANOJ KUMAR GUPTA
|
April 18, 2013 |
|
ROSHAN Vs. NOOR JAHAN
|
September 9, 2013 |
|
ROSHAN LAL Vs. STATE
|
May 24, 2013 |
|
ROSHAN LAL VOHRA Vs. MCD
|
August 12, 2013 |
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ROSY JAIN Vs. GNCT OF DELHI
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July 9, 2013 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. LAJWANTI
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November 6, 2013 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. ANITA
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March 8, 2013 |
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ROZE ALI @ MURA Vs. STATE
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October 1, 2013 |
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ROZY VIJENDER @ ELIZABETH SAMUEL Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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April 8, 2013 |
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RPG CABLES LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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August 22, 2013 |
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RPG CELLULAR INVESTMENT & HOLDINGS (P) LTD Vs. ASSISTANT COMMISSIONER
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April 5, 2013 |
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RUBY Vs. STATE (NCT OF DELHI)
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January 14, 2013 |
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RUCHI RAI SEHMBEY Vs. SIMON JASON SEHMBEY @ HAMINDER SEHMBEY
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November 20, 2013 |
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RUCHIKA ARORA AND ORS. Vs. UNION OF INDIA AND ORS.
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April 22, 2013 |
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RUDRA PRATAP NARYAN SINGH (HUF) Vs. ANSAL HOUSING & CONSTRUCTION LTD & ANR
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April 26, 2013 |
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RUPESH KUMAR Vs. STATE
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September 25, 2013 |
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RUPINDER KAUR Vs. STATE
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September 17, 2013 |
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RURAL ELECTRIFICATION CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
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April 23, 2013 |
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RYAN INTERNATIONAL SCHOOL EMPLOYEES WELFARE ASSOCIATION & ANR. Vs. UOI & ORS.
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August 12, 2013 |
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RYAN INTERNATIONAL SCHOOL EMPLOYEES WELFARE ASSOCIATION & ORS. Vs. DIRECTOR OF EDUCATION & ORS.
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August 12, 2013 |
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S & G COMPANY Vs. INDICA TRADES PVT. LTD
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July 18, 2013 |
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S AMRIK SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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November 12, 2013 |
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S D KINRA Vs. UOI AND ORS
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February 13, 2013 |
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S ELHANCE Vs. STATE BANK OF INDIA
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February 12, 2013 |
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S K BAHADUR Vs. CBI
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March 19, 2013 |
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S K SHARMA Vs. SCHOOL OF PLANNING AND ARCHITECTURE
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March 5, 2013 |
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S KALYANI Vs. CENTRAL BUREAU OF INVESTIGATION
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February 8, 2013 |
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S P INFRA NETWORKS Vs. BHARTI AIRTEL LTD
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March 12, 2013 |
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S P KHANNA Vs. DDA
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April 22, 2013 |
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S P S RANA Vs. NATIONAL SEEDS CORPORATION
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October 22, 2013 |
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S PAUL Vs. ENGINEERS INDIA LIMITED
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February 13, 2013 |
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S V SHARMA Vs. DIRECTOR OF EDUCATION AND ORS
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August 8, 2013 |
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S VIJAYARANI Vs. UNIVERSITY OF DELHI & ORS
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August 13, 2013 |
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S. JASKIRAT SINGH @ PRINCE KHURANA & ANR. Vs. S. DALIP SINGH & ORS.
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August 29, 2013 |
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S. K. JAIN Vs. COMMISSIONER OF INCOME TAX-XI
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March 12, 2013 |
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S. P. GUPTA Vs. PACKWELL MANUFACTURERS (DELHI) PVT. LTD
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August 26, 2013 |
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S. RAJU AIYER Vs. JAWAHAR LAL NEHRU UNIVERSITY AND ORS.
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March 13, 2013 |
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S. RAJU AIYER Vs. JAWAHARLAL NEHRU UNIVERSITY
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August 23, 2013 |
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S. SHANKAR Vs. RAMA PANELS PVT. LTD.
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August 22, 2013 |
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S.B.INTERNATIONAL Vs. UNION OF INDIA
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October 11, 2013 |
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S.C KOHLI Vs. DELHI DEVELOPMENT AUTHORITY
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May 20, 2013 |
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S.C. BATRA Vs. UNION OF INDIA AND ANR.
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April 17, 2013 |
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S.D TECHNICAL SERVICES (P) LTD Vs. RAIL COACH FACTORY
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October 21, 2013 |
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S.D.ENGINEER & CONTRACTOR Vs. MAHANAGAR TELEPHONE NIGAM LTD
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September 5, 2013 |
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S.H. ASSOCIATES Vs. RAJASTHAN FINANCIAL CORPORATION LTD
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October 29, 2013 |
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S.K. BAHL Vs. DELHI DEVELOPMENT AUTHORITY
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May 20, 2013 |
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S.K. CHANDOKE Vs. SCHOOL OF PLANNING AND ARCHITECTURE & ANR.
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May 6, 2013 |
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S.K. CHAUHAN Vs. RAHIS
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May 29, 2013 |
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S.K. JAIN Vs. GNCT OF DELHI AND ORS.
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July 26, 2013 |
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S.K. KHANNA Vs. M/S. GROVER OILS PVT. LTD.
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May 14, 2013 |
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S.K. SHAH Vs. UOI
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October 31, 2013 |
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S.K. TAQI Vs. THE CEMENT CORPORATION OF INDIA
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January 31, 2013 |
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S.K. TAQUI Vs. CEMENT CORPORATION OF INDIA
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April 8, 2013 |
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S.K.BHALLA Vs. UNITED INDIA INSURANCE CO. LTD.
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July 2, 2013 |
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S.K.CHAUDHARY Vs. GOVT. OF NCT OF DELHI
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January 9, 2013 |
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S.K.GAUR Vs. UNION OF INDIA
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October 8, 2013 |
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S.K.GUPTA Vs. PREM SINGH DAGAR
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October 23, 2013 |
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S.K.SHARMA Vs. NATIONAL COUNCIL FOR CEMENT OF BUILDING MATERIAL
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February 1, 2013 |
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S.K.SINGHAL Vs. STATE
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May 3, 2013 |
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S.K.TRIPATHI Vs. SECY. AGRICULTURE PRODUCE MKT. COMMITTEE BOARD
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July 22, 2013 |
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S.M. DONGARWAR Vs. PEC LIMITED
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March 19, 2013 |
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S.M.DONGARWAR Vs. PEC LIMITED
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July 16, 2013 |
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S.MANJINDER SINGH Vs. KRISHNA BHAT
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November 11, 2013 |
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S.N. BHATNAGAR Vs. THE SECRETARY AND ANR.
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November 27, 2013 |
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S.N. JAIN Vs. REGISTRAR CO-OP. SOCIETIES
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August 26, 2013 |
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S.N. MALIK Vs. DELHI DEVELOPMENT AUTHORITY
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July 3, 2013 |
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S.N.SHARMA Vs. UNION OF INDIA
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July 4, 2013 |
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S.P. KUREEL AND ANOTHER Vs. DELHI DEVELOPMENT AUTHORITY
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November 11, 2013 |
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S.P. MANGLA Vs. EXPORT INSPECTION COUNCIL OF INDIA
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March 4, 2013 |
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S.P. THAPLIYAL Vs. SECRETARY GENERAL
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January 3, 2013 |
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S.P.JAIN Vs. GOVT. OF NCT OF DELHI
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August 2, 2013 |
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S.P.MEDIRATTA Vs. UNION OF INDIA
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September 5, 2013 |
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S.P.NAGRATH Vs. DIRECTOR OF EDUCATION, GOVT. OF NCT, DELHI
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August 29, 2013 |
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S.P.PARASHER Vs. REHABILITATION COUNCIL OF INDIA
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September 12, 2013 |
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S.P.SHARMA Vs. I.F.C.I. LTD.
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December 11, 2013 |
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S.RAM YADAV Vs. CBI
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May 16, 2013 |
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S.S RAWAT Vs. UNION OF INDIA
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May 20, 2013 |
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S.S. CHAWLA Vs. CENTRAL VIGILANCE COMMISSION
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October 11, 2013 |
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S.S. INFRASTRUCTURE Vs. DELHI DEVELOPMENT AUTHORITY
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November 19, 2013 |
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S.S.AHLUWALIA Vs. STATE THR CBI
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October 1, 2013 |
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S.S.DUBEY Vs. DIRECTOR OF EDUCATION
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November 7, 2013 |
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S.T.G. INTERNATIONAL LTD Vs. RAJESH MALHOTRA
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November 22, 2013 |
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S.V.CONSTRUCTION COMPANY Vs. PARSHURAM BHARDWAJ
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August 14, 2013 |
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S.V.S. RAGHUVANSHI Vs. NATIONAL SEEDS CORPORATION LTD. & ANR.
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August 7, 2013 |
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S.VIJAYARANI Vs. UNIVERSITY OF DELHI
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May 22, 2013 |
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SABHARWAL MEDICOS PVT LTD Vs. UNION OF INDIA AND ORS
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September 25, 2013 |
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SABITA SHOME Vs. UNION OF INDIA
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March 6, 2013 |
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SACHIN Vs. KRISHNA KUMARI NANGIA
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July 12, 2013 |
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SACHIN @ SONU Vs. STATE
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November 27, 2013 |
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SACHIN BHARADWAJ Vs. RELIGARE SECURITIES LTD
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October 22, 2013 |
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SACHIN KUMAR Vs. KARTAR SINGH
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October 29, 2013 |
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SACHIN MALIK Vs. STATE AND ANR.
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January 31, 2013 |
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SACHIN SINGH Vs. RELIANCE GENERAL INSURANCE CO LTD
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January 24, 2013 |
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SACHIN SOLANKI Vs. UNION OF INDIA
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November 12, 2013 |
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SACHIN TYAGI Vs. ANSHU TYAGI
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October 23, 2013 |
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SADHNA CHAUDHARY Vs. PRADIP MEHRA
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May 13, 2013 |
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SADIAQ HUSSAIN Vs. AKHAND BHARAT CHIT FUND PVT. LTD
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March 5, 2013 |
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SADIQ HUSSAIN Vs. SHRISHTI FABRICS
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April 8, 2013 |
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SAGAR Vs. STATE (N.C.T. OF DELHI)
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September 6, 2013 |
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SAGAR RATNA RESTAURANTS PRIVATE LIMITED Vs. TARSEEM KUMAR
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April 17, 2013 |
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SAGIR & ORS. Vs. STATE (GNCT GOVT. OF DELHI)
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December 17, 2013 |
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SAHIB SINGH Vs. ARVINDER KAUR
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January 24, 2013 |
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SAHIBJEET SINGH Vs. BOARD OF TECHNICAL EDUCATION
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November 27, 2013 |
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SAHIL BANSAL Vs. VASUDHA
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March 5, 2013 |
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SAHIL JAIN Vs. UOI
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November 13, 2013 |
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SAHIL KOHLI Vs. ADDITIONAL COMMISSIONER OF POLICE
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September 20, 2013 |
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SAI CONSULTING ENGINEERS PVT LTD Vs. RAIL VIKAS NIGAM LTD
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February 18, 2013 |
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SAI INSTITUTE OF TEACHER EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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December 16, 2013 |
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SAIPEM TRIUNE ENGINEERING PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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March 1, 2013 |
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SAJID Vs. STATE (GNCT) OF DELHI
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April 2, 2013 |
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SAJID @ SALMAN Vs. STATE
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March 5, 2013 |
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SAJID ALAM Vs. STATE (GOVT. OF NCT)
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July 5, 2013 |
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SAJID ALI Vs. STATE
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May 3, 2013 |
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SAJID ALI Vs. STATE (N.C.T. OF DELHI)
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September 23, 2013 |
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SAJJAN Vs. STATE
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November 27, 2013 |
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SAJJAN KUMAR Vs. CBI
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July 16, 2013 |
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SAJJAN LAL Vs. STATE
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February 8, 2013 |
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SAJJAN PAL Vs. USHA MEHTA
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August 30, 2013 |
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SAJJAN SINGH Vs. UNION OF INDIA AND ORS
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November 6, 2013 |
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SAKET AGGARWAL Vs. DIRECTORATE OF REVENUE
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March 6, 2013 |
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SAKTI PROSAD DATTA Vs. DM SPOLIA
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May 9, 2013 |
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SALEEM Vs. STATE
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May 31, 2013 |
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SALIM Vs. STATE
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July 25, 2013 |
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SALIM @ NAJU Vs. STATE
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September 20, 2013 |
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SALIM LALVANI Vs. DELHI DEVELOPMENT AUTHORITY
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December 5, 2013 |
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SALLAMUDDIN Vs. STATE
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March 4, 2013 |
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SALORA INTERNATIONAL Vs. SOMA PAUL
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February 18, 2013 |
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SALORA INTERNATIONAL LTD Vs. SUSHIL KUMAR
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February 18, 2013 |
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SAMAR CHAKRAVARTY Vs. DIRECTOR OF EDUCATION, GOVT OF NCT OF DELHI AND AN
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September 3, 2013 |
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SAMARTH SHIKSHA SAMITI Vs. BRIJ BALA GUPTA
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March 12, 2013 |
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SAMAY SINGH Vs. STATE NCT OF DELHI
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July 8, 2013 |
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SAMBHAV GUPTA Vs. STATE
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January 23, 2013 |
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SAMBHAVANA Vs. UNIVERSITY OF DELHI
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July 3, 2013 |
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SAMEENA ABIDIN Vs. ZUBAIR UL ABIDIN
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July 17, 2013 |
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SAMEER @ SONU & ANR. Vs. STATE
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July 25, 2013 |
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SAMIR JASUJA Vs. ASSOTECH REALTY PRIVATE LTD
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October 21, 2013 |
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SAMSUNG INDIA ELECTRONICS PVT LTD Vs. DY. COMMISSIONER OF INCOME-TAX
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November 8, 2013 |
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SAMTA ANDOLAN SAMITI Vs. UNION OF INDIA
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April 29, 2013 |
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SANAGUL Vs. STATE NCT OF DELHI & ANR
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March 15, 2013 |
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SANATAN DHARAM MANDIR SOCIETY Vs. UNION OF INDIA
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August 26, 2013 |
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SANCHAL FOUNDATION Vs. DELHI DEVELOPMENT AUTHORITY
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April 17, 2013 |
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SANDEEP Vs. STATE (NCT OF DELHI)
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January 8, 2013 |
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SANDEEP @ DHILLU Vs. STATE NCT OF DELHI
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August 12, 2013 |
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SANDEEP @ SANJEEV Vs. STATE
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November 28, 2013 |
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SANDEEP KAUSHIK Vs. GOVT. OF NCT OF DELHI
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September 13, 2013 |
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SANDEEP KUMAR JINDAL Vs. UOI
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October 4, 2013 |
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SANDEEP KUMAR SAHU Vs. STATE
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January 16, 2013 |
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SANDEEP KUMAR SOOD Vs. UNION OF INDIA
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August 14, 2013 |
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SANDESH VERMA Vs. GOVT. OF NCT OF DELHI
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November 7, 2013 |
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SANGEETA Vs. GOVT. OF NCT OF DELHI
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September 25, 2013 |
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SANGEETA Vs. HITESH KUMAR
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February 18, 2013 |
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SANGEETA BAJAJ Vs. SCHOOL MANAGEMENT OF SRI GURU NANAK PUBLIC SCHOOL
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September 25, 2013 |
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SANGEETA BAJAJ Vs. SCHOOL MANAGEMENT OF SRI GURU NANAK PUBLIC SCHOOL
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February 20, 2013 |
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SANGIT AGRAWAL Vs. PRAVEEN ANAND
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July 19, 2013 |
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SANJAY Vs. STATE
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May 16, 2013 |
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SANJAY @ PANJI Vs. STATE
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May 1, 2013 |
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SANJAY @ ROHTASH Vs. STATE (GOVT. OF NCT) DELHI
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September 3, 2013 |
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SANJAY ARORA Vs. STATE OF NCT OF DELHI
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August 21, 2013 |
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SANJAY ARORA Vs. SUDHIR KUMAR ARORA
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January 29, 2013 |
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SANJAY CHAUHAN AND ORS. Vs. MCD AND ORS.
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April 29, 2013 |
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SANJAY DASS Vs. STATE
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May 13, 2013 |
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SANJAY DUBEY Vs. DELHI DEVELOPMENT AUTHORITY
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September 16, 2013 |
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SANJAY GAMBHIR Vs. D. D. INDUSTRIES LIMITED
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February 5, 2013 |
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SANJAY GUPTA & ANR. Vs. STATE
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May 9, 2013 |
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SANJAY JAIN Vs. NORTH DELHI MUNICIPAL CORPORATION
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May 14, 2013 |
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SANJAY JAISWAL Vs. STATE
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November 28, 2013 |
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SANJAY KHANNA Vs. UNION OF INDIA
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September 10, 2013 |
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SANJAY KHER & ORS. Vs. UOI & ORS.
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April 9, 2013 |
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SANJAY KOHLI Vs. VIKAS SRIVASTAVA
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April 20, 2013 |
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SANJAY KUMAR Vs. UNION OF INDIA
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October 1, 2013 |
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SANJAY KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 31, 2013 |
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SANJAY KUMAR Vs. ASHOK KUMAR
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March 21, 2013 |
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SANJAY KUMAR Vs. STATE
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May 20, 2013 |
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SANJAY KUMAR JAIN Vs. STATE
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August 6, 2013 |
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SANJAY KUMAR SINGH & ANR. Vs. COSMOS INFRA ENGINEERING (INDIA) LTD.
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April 26, 2013 |
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SANJAY KUMAR VASHISTH Vs. STATE
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September 10, 2013 |
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SANJAY KUMAR YADAV Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE, NEW DELHI
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July 16, 2013 |
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SANJAY NAGAR Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD
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October 25, 2013 |
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SANJAY SETHI Vs. DEEPAK SETHI
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November 20, 2013 |
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SANJAY SHANKAR SWAMI Vs. STATE
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April 30, 2013 |
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SANJAY SHARMA Vs. AJAY SHARMA AND ORS.
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January 24, 2013 |
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SANJAY SINGH Vs. M/S. NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD
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July 25, 2013 |
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SANJAY SINGH Vs. CORPORATE WARRANTIES PVT. LTD
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September 9, 2013 |
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SANJAY SUGANDHIT DHOOP Vs. RAJINDER SINGH AND ANR.
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January 7, 2013 |
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SANJAY VERMA Vs. SADHANA AGRAWAL
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October 21, 2013 |
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SANJAY WALIA Vs. SNEHA WALIA
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November 22, 2013 |
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SANJEET RUHAL Vs. UNIVERSITY OF DELHI AND ANR.
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August 30, 2013 |
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SANJEEV ALIAS SONU & BIRENDER @ BOYA Vs. STATE OF NCT OF DELHI
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May 24, 2013 |
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SANJEEV BHATIANI Vs. CHIEF EXECUTIVE OFFICER
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May 13, 2013 |
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SANJEEV GOYAL Vs. RAJIV GOYAL
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May 10, 2013 |
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SANJEEV GUPTA Vs. SANJAY ANAND
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November 27, 2013 |
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SANJEEV KUMAR JHA Vs. DEPARTMENT OF PERSONNEL & TRAINING & ORS
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September 13, 2013 |
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SANJEEV PRABHAKAR Vs. UOI
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April 2, 2013 |
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SANJEEV VERMA Vs. DISTRICT AND SESSION JUDGE
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January 7, 2013 |
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SANJEEV YADAV Vs. UOI
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January 17, 2013 |
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SANJIB KUMAR JENA Vs. PRADEEP KR.
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September 13, 2013 |
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SANJIV JAIN Vs. TAJOM TALOH, REGISTRAR CO-OP. SOCIETY
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September 17, 2013 |
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SANJIV MAHAJAN Vs. KISHORE KUMAR KHANNA
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October 29, 2013 |
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SANJIV MUKHERJEE Vs. GENERAL MANAGER, NORTHERN RAILWAY
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August 6, 2013 |
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SANJIV PATHAK Vs. SOM NATH
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August 6, 2013 |
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SANKALP SINGH Vs. PRARTHANA CHANDRA
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March 1, 2013 |
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SANNAM BHARTI Vs. DTC
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August 12, 2013 |
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SANT RAM @ SADHU RAM Vs. STATE
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July 31, 2013 |
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SANTOKH SINGH THRU LRS Vs. SUCHA SINGH
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November 18, 2013 |
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SANTOSH Vs. STATE
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February 13, 2013 |
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SANTOSH CHHABRA Vs. ABHISHEK GUREJA
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October 4, 2013 |
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SANTOSH DEVI Vs. GOVT. OF NCT. AND ORS.
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March 12, 2013 |
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SANTOSH DHANKAR Vs. PRATIMA DEVI
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July 16, 2013 |
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SANTOSH DUTTA Vs. SURENDER KRISHAN BALI
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October 29, 2013 |
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SANTOSH KUMAR Vs. UNION OF INDIA
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November 6, 2013 |
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SANTOSH KUMAR BHARTI Vs. U.O.I.
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May 16, 2013 |
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SANYOGTA PRAKASH Vs. BIBI DHIRA BALA
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September 24, 2013 |
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SAP INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
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July 15, 2013 |
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SAP INDIA PVT LTD Vs. M/S ZENITH SOFTWARE LTD
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May 15, 2013 |
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SAPNA JAIN Vs. UNIVERSITY OF DELHI
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August 12, 2013 |
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SAPNA TYAGI Vs. SECRETARY (DEFENCE) & ORS.
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April 2, 2013 |
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SARA INTERNATIONAL LIMITED Vs. RIZHAO STEEL HOLDING
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May 30, 2013 |
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SARABJEET MALIK Vs. UOI
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January 23, 2013 |
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SARDAR AVTAR SINGH Vs. AMARJEET KAUR GANDHI
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December 16, 2013 |
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SARDAR BALVINDER SINGH Vs. P.N MALHOTRA
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April 29, 2013 |
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SARDAR GURMUKH SINGH Vs. GOVT. OF NCT OF DELHI
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December 3, 2013 |
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SARFU Vs. STATE (NCT OF DELHI)
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April 26, 2013 |
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SARITA ARORA Vs. STATE NCT OF DELHI
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May 31, 2013 |
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SARLA AGGARWAL Vs. ASHWANI KUMAR AGGARWAL
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September 24, 2013 |
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SARNA INTERNATIONAL PVT. LTD Vs. DLF UNIVERSAL LIMITED
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November 29, 2013 |
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SAROJ @ BHUKHA Vs. STATE NCT OF DELHI
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December 19, 2013 |
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SAROJ AGGARWAL Vs. SHAKUNTALA AGGARWAL
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January 7, 2013 |
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SAROJ DEVI Vs. UNION OF INDIA
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July 3, 2013 |
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SAROJ DEVI Vs. BANK OF INDIA
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August 14, 2013 |
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SAROJ KHANIJO Vs. ISHIKA BERRY
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September 12, 2013 |
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SAROOP SINGH AND ORS. Vs. M/S. OREX AUTO INFRASTRUCTURE SERVICE LTD. AND ANR.
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August 8, 2013 |
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SARVESH SECURITY SERVICES PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
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April 22, 2013 |
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SARVJEET MAHTO Vs. STATE THR. CBI
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July 11, 2013 |
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SATBIR SINGH Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
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May 1, 2013 |
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SATENDER KUMAR CHANDANA Vs. NATIONAL INSURANCE CO LTD & ORS
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September 23, 2013 |
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SATENDER KUMAR UPMANYU Vs. VIJAY NANWAL & ORS
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February 15, 2013 |
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SATENDRA KUMAR GUPTA Vs. UNION OF INDIA & ORS.
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April 17, 2013 |
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SATINDER SINGH Vs. UNION OF INDIA
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December 19, 2013 |
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SATISH Vs. UNION OF INDIA
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August 14, 2013 |
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SATISH Vs. STATE
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September 25, 2013 |
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SATISH ANAND Vs. DEEP CHAND ANAND
|
July 9, 2013 |
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SATISH CHAND GUPTA Vs. STATE
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November 18, 2013 |
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SATISH CHANDER RAI Vs. UNION OF INDIA
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February 5, 2013 |
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SATISH JOSHI Vs. UNION OF INDIA
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March 20, 2013 |
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SATISH KUMAR Vs. STATE GOVT. OF NCT OF DELHI
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February 28, 2013 |
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SATISH KUMAR Vs. STATE
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April 29, 2013 |
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SATISH KUMAR Vs. UNION OF INDIA
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April 8, 2013 |
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SATISH KUMAR Vs. PRAKASH
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May 31, 2013 |
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SATISH KUMAR Vs. STATE NCT OF DELHI
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August 1, 2013 |
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SATISH KUMAR Vs. UNION OF INDIA AND ANR
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February 8, 2013 |
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SATISH KUMAR Vs. UNION OF INDIA
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November 8, 2013 |
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SATISH KUMAR GOEL & ORS. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
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February 18, 2013 |
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SATISH KUMAR JHUNJHUNWALA Vs. UNION OF INDIA
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October 10, 2013 |
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SATISH KUMAR S/O ACHARYANAND Vs. STATE
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May 3, 2013 |
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SATISH KUMAR SIWAS Vs. GOVT NCT OF DELHI
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October 3, 2013 |
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SATNAM CHAND KOHLI Vs. SRI NATH MALHOTRA
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September 25, 2013 |
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SATNAM DASS NARANG Vs. D.D.A.
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January 8, 2013 |
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SATPAL Vs. STATE
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March 1, 2013 |
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SATPAL BUGGAL Vs. GURSHARAN BUGGAL
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October 28, 2013 |
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SATPAL SINGH AND ORS. Vs. THE INDIAN CONSTRUCTION CORPORATION LTD. & ORS.
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March 1, 2013 |
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SATPAL YADAV Vs. CAMBATA AVIATION PVT. LTD.
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July 2, 2013 |
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SATWANT KAUR Vs. SANJEEV SINGH CHAWLA
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September 30, 2013 |
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SATYA CHHIKARA Vs. MANAGING COMMITTEE ARMY PUBLIC SCHOOL
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September 3, 2013 |
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SATYA DEV LAL Vs. L.G. DELHI
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May 30, 2013 |
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SATYA DEV PANDEY Vs. STATE
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November 22, 2013 |
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SATYA INFRASTRUCTURE LTD. Vs. SATYA INFRA & ESTATES PVT. LTD.
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February 7, 2013 |
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SATYA INFRASTRUCTURE LTD. AND ORS. Vs. SATYA BUILDERS PVT. LTD.
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April 30, 2013 |
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SATYA KHURANA Vs. SUMINDER SINGH REEN
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November 25, 2013 |
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SATYA NARAIN BANSAL Vs. DDA
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September 24, 2013 |
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SATYA PAL GUPTA Vs. SUDHIR KUMAR GUPTA
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July 1, 2013 |
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SATYA PAL WADHERA AND ORS. Vs. UOI AND ORS.
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February 26, 2013 |
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SATYA PRAKASH Vs. STATE
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October 11, 2013 |
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SATYA PRAKASH VASISHT Vs. UOI
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January 7, 2013 |
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SATYAJIT CHATTERJEE Vs. DEEPA CHATTERJEE
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December 11, 2013 |
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SATYAPAL MONGA Vs. DELHI DEVELOPMENNT AUTHORITY
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April 29, 2013 |
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SATYAWATI SHARMA Vs. M/S. YASH PROMOTERS AND BUILDERS PVT. LTD.
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April 10, 2013 |
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SATYENDRA JAIN Vs. OMWAY BUILDESTATE PVT. LTD
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March 19, 2013 |
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SATYENDRA PAL SINGH Vs. STATE GOVT. OF NCT OF DELHI
|
November 18, 2013 |
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SAUNDHI BUILDERS & DEVELOPERS Vs. STATE
|
February 21, 2013 |
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SAURABH Vs. STATE BANK OF INDIA
|
December 9, 2013 |
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SAURABH JAIN Vs. STATE OF NCT
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October 31, 2013 |
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SAURABH SRIVASTAVA Vs. STATE
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December 20, 2013 |
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SAVITA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANR.
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April 30, 2013 |
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SAVITA BHATNAGAR Vs. MANAGIING COMMITTEE
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March 12, 2013 |
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SAVITA GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
April 23, 2013 |
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SAVITA MITTAL Vs. DIRECTOR, DIRECTORATE
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October 7, 2013 |
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SAVITRI DEVI Vs. MANOJ KUMAR
|
September 18, 2013 |
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SAYED MOHD MASOOD Vs. UNION OF INDIA
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December 11, 2013 |
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SAYED MOHD. MASOOD Vs. UNION OF INDIA
|
November 11, 2013 |
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SCHAEFCO INTERNATIONAL AND OTHERS Vs. HDFC BANK AND OTHERS
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July 24, 2013 |
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SCHENKER INDIA PVT LTD Vs. SEARIR TRANSPORT SYSTEM
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May 31, 2013 |
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SCHOLAR PUBLISHING HOUSE PVT. LTD Vs. M/S. KHANNA TRADERS
|
July 19, 2013 |
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SCHOOL MANAGEMENT ITL PUBLIC SCHOOL Vs. JAI PRAKASH
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July 30, 2013 |
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SCOOTERS INDIA LTD Vs. GOVT. OF N.C.T. OF DELHI
|
October 10, 2013 |
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SEASKY EXPORTS PVT.LTD Vs. UNION OF INDIA
|
September 18, 2013 |
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SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT Vs. LOK NAYAK HOSPITAL PARA MEDICAL & TECHNICAL UNION
|
January 10, 2013 |
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SECURI TECH INDIA P. LTD. Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
|
July 8, 2013 |
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SECURITIES & EXCHANGE BOARD OF INDIA Vs. A.P.L. INDUSTRIES LTD
|
January 14, 2013 |
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SECURITIES & EXCHANGE BOARD OF INDIA Vs. CRB CAPITAL MARKETS LTD
|
May 29, 2013 |
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SEE (DSIDC) Vs. UNION OF INDIA
|
August 29, 2013 |
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SEEMA Vs. AIR FORCE SENIOR SECONDARY SCHOOL
|
July 12, 2013 |
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SEEMA CHATURVEDI Vs. NAVYUG SCHOOL EDUCATIONAL SOCIETY
|
January 9, 2013 |
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SEEMA DUTTA & ORS Vs. RITESH JHA & ORS
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October 30, 2013 |
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SEEMA JARIWALA Vs. GOVT. OF NCT OF DELHI
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October 9, 2013 |
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SEEMA KOSHAL BHATNAGAR Vs. TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED
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December 2, 2013 |
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SEEMA NAYYAR AND ORS Vs. M C D & ORS
|
February 19, 2013 |
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SEEMA SAPRA Vs. GENERAL ELECTRIC CO
|
August 22, 2013 |
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SEEMA SETH Vs. A.L.SETH
|
July 15, 2013 |
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SELECT VACATIONS PVT LTD Vs. INCOME TAX OFFICER
|
July 31, 2013 |
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SEPOY BRIJ LAL Vs. UNION OF INDIA & ORS
|
March 22, 2013 |
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SERCON INDIA PRIVATE LIMITED Vs. COMMISSIONER (ADJUDICATION), SERVICE TAX
|
March 18, 2013 |
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SERVOKON SYSTEM LIMITED Vs. BRAHM PRAKASH AND ANR.
|
May 15, 2013 |
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SETH HOTELS PRIVATE LTD Vs. DDA
|
August 8, 2013 |
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SETH POKHARMAL EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
|
November 29, 2013 |
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SEVEN HEAVEN BUILDCONS P.LTD Vs. D.D.A.
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December 5, 2013 |
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SFTB CONTROL WORKERS Vs. DELHI TAPEDIC UNMULAN SAMITI
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April 5, 2013 |
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SH NARESH BHARDWAJ AND ANR. Vs. SHRI JOGESH SETHI AND ORS.
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December 10, 2013 |
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SH. AMARNATH (NOW DECEASED) THR. HIS LRS. Vs. SH. D.K. JAIN (NOW DECEASED) THR. HIS LRS.
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December 20, 2013 |
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SH. B.K. GUPTA AND ORS. Vs. INDIAN COUNCIL OF SOCIAL SCIENCE RESEARCH AND ANR.
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December 16, 2013 |
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SH. B.P. VAISH Vs. GOVT. OF NCT OF DELHI AND OTHERS
|
April 18, 2013 |
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SH. BALDEV SARAN GUMBER Vs. INDIAN ROAD CONSTRUCTION CORPORATION LTD
|
March 7, 2013 |
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SH. BHARTESH KUMAR JAIN Vs. PHOENIX INTERNATIONAL LTD
|
May 15, 2013 |
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SH. C.L. GUPTA Vs. STATE OF MAHARASHTRA & ORS.
|
April 30, 2013 |
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SH. CHET RAM GUPTA Vs. SMT. MOTIA DEVI LAMBA
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April 22, 2013 |
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SH. G.B. SINGH AND OTHERS Vs. UNION OF INDIA AND ORS.
|
April 8, 2013 |
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SH. G.L. GUPTA Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
|
September 17, 2013 |
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SH. J. CHANDRA HASSAN Vs. M/S. INDIAN AIRLINES LTD.
|
July 1, 2013 |
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SH. J.P. PANDEY AND ORS. Vs. M/S. HINDUSTAN PREFAB LTD. AND ORS.
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April 22, 2013 |
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SH. KAMARUDDIN Vs. UNION OF INDIA
|
May 10, 2013 |
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SH. KAUSHIK PAIK Vs. UNION OF INDIA
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September 6, 2013 |
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SH. MOTI RAM SHARMA Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
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May 20, 2013 |
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SH. N. K GHAI Vs. MUNICIPAL CORPORATION OF DELHI
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May 31, 2013 |
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SH. NAND RAM BAGRI Vs. SH. JAI KISHAN
|
May 7, 2013 |
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SH. O.P. SHARMA Vs. AIRPORT AUTHORITY OF INDIA & ANR.
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August 7, 2013 |
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SH. P. SURESH KUMAR Vs. UNION OF INDIA AND ORS.
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February 28, 2013 |
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SH. PREM PRAKASH Vs. CHAMPA DEVI
|
January 4, 2013 |
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SH. R.C.KAPUR Vs. UNION OF INDIA
|
May 6, 2013 |
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SH. RAJENDER KUMAR Vs. M/S. BSES YAMUNA POWER LTD. & ANR.
|
May 13, 2013 |
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SH. RAM DASS Vs. BSES YAMUNA POWER LTD. & ANR.
|
August 22, 2013 |
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SH. RAMBIR Vs. CENTRAL INDUSTRIAL SECURITY FORCE
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May 21, 2013 |
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SH. RAMSWARUP AZAD Vs. CENTRAL BANK OF INDIA
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April 26, 2013 |
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SH. T.V. SHARMA Vs. GOVERNMENT OF N.C.T., MINISTRY OF TOURISM & DEVELOPMENT CORPORATION AND ANR.
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April 10, 2013 |
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SH. VIJAY PAL SINGH Vs. THE ORIENTAL INSURANCE CO. LTD. & ORS.
|
May 8, 2013 |
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SH. VINOD BABU Vs. UNION OF INDIA AND ORS.
|
April 17, 2013 |
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SH.AKHILESH KUMAR MISHRA Vs. BENJAMIN DAVID BILLINGTON
|
March 13, 2013 |
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SH.DEVENDER SINGH SANDHU Vs. UNION OF INDIA
|
May 29, 2013 |
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SH.MAHABIR SINGH Vs. ADMINISTRATOR GOVT. OF NCT OF DELHI
|
January 8, 2013 |
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SH.VIKAS KUMAR SHUKLA Vs. UOI
|
March 21, 2013 |
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SHABAB KHAN Vs. STATE
|
May 24, 2013 |
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SHABNAM @ MUKRI @ ABDUL QAYUM Vs. STATE
|
May 1, 2013 |
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SHABRO INTRADE PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
September 4, 2013 |
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SHAHABUDDIN @ KALLU Vs. STATE
|
August 5, 2013 |
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SHAHEED UDHAM SINGH SMARAK SHIKSHA SAMITI Vs. SUMAN LATA
|
September 9, 2013 |
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SHAHI EXPORTS PVT LTD Vs. CMD BUILDTECH PVT LTD
|
July 10, 2013 |
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SHAHI EXPORTS PVT. LTD Vs. CMD BUILDTECH PVT. LTD
|
September 18, 2013 |
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SHAHID BALWA Vs. DIRECTORATE OF ENFORCEMENT
|
January 24, 2013 |
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SHAHID BALWA Vs. DIRECTORATE OF ENFORCEMENT
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May 29, 2013 |
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SHAHNAWAJ @ SONU Vs. STATE (NCT) OF DELHI
|
September 19, 2013 |
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SHAHNAWAZ @ SHANU Vs. STATE
|
July 16, 2013 |
|
SHAHZAD Vs. STATE
|
February 22, 2013 |
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SHAIK ABDUL HAMEED Vs. DELHI DEVELOPMENNT AUTHORITY
|
July 29, 2013 |
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SHAIKH ABDUL HAMEED Vs. UNION OF INDIA
|
October 4, 2013 |
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SHAIL SAHNI Vs. VALSA SARA MATHEW
|
July 5, 2013 |
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SHAIL SAHNI Vs. VALSA SARA MATHEW
|
November 6, 2013 |
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SHAILENDER KUMAR AGGARWAL Vs. DIRECTOR OF ESTATES & ORS
|
April 5, 2013 |
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SHAILENDER KUMAR AGGARWAL Vs. DIRECTOR OF ESTATES
|
August 14, 2013 |
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SHAILENDER PRATAP SINGH Vs. UNION OF INDIA
|
May 24, 2013 |
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SHAILESH KUMAR VERMA Vs. UNION OF INDIA
|
March 19, 2013 |
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SHAILESH YADAV Vs. NATIONAL INSURANCE CO. LTD.
|
July 9, 2013 |
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SHAKEELA @ BABY & ANR. Vs. MEHZABEEN @ ZABEEN
|
December 11, 2013 |
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SHAKTI GARG Vs. DELHI UNIVERSITY
|
September 3, 2013 |
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SHAKTI GUPTA Vs. ASHOK KUMAR AGGARWAL
|
September 23, 2013 |
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SHAKTI MANDIR PREMWATI PUBLIC SCHOOL Vs. USHA KIRAN VERMA AND ORS
|
March 18, 2013 |
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SHAKTI VAHINI Vs. GOVT. OF NCT OF DELHI
|
October 29, 2013 |
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SHAKUNTALA Vs. SHIVJI
|
September 9, 2013 |
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SHAKUNTALA Vs. NEW INDIA ASSURANCE CO. LTD
|
July 19, 2013 |
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SHAKUNTALA Vs. STATE
|
July 17, 2013 |
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SHAKUNTALA DEVI Vs. LAND & BUILDING DEPARTMENT
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April 26, 2013 |
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SHAKUNTALA PILANIA Vs. P.R. GUPTA
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April 17, 2013 |
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SHAKUNTLA NAVANI Vs. INDIAN INSTITUTE OF TECHNOLOGY NEW DELHI
|
April 8, 2013 |
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SHALIMAR PAINTS Vs. BALAJI PAINTS & HARDWARE
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May 29, 2013 |
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SHALINI SETHI Vs. UNION OF INDIA
|
September 2, 2013 |
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SHALOO BATRA Vs. HIGH COURT OF DELHI
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May 2, 2013 |
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SHALU MAHENDROO Vs. DELHI PUBLIC SCHOOL
|
May 7, 2013 |
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SHALU MAHENDROO Vs. DELHI PUBLIC SCHOOL
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April 9, 2013 |
|
SHAM LAL Vs. STATE (NCT OF DELHI)
|
August 29, 2013 |
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SHAMBHU NATH DAS Vs. DIRECTOR OF EDUCATION
|
March 6, 2013 |
|
SHAMSHAD ALI @ NATURIA Vs. STATE (GOVT. OF NCT OF DELHI)
|
February 25, 2013 |
|
SHANKAR BHATIA Vs. STATE NCT OF DELHI
|
December 20, 2013 |
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SHANKAR KUMAR Vs. UNION OF INDIA
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September 5, 2013 |
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SHANKAR LAL Vs. JAI PAL
|
August 29, 2013 |
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SHANKAR LAL KUMAWAT Vs. UNION OF INDIA
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October 7, 2013 |
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SHANKER PRASHAD MUKERJI Vs. UNION OFINDIA
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September 12, 2013 |
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SHANTA CHOPRA Vs. UMA BAHADUR
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July 31, 2013 |
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SHANTANU KUMAR Vs. UOI
|
May 9, 2013 |
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SHANTI DEVI Vs. DELHI TRANSCO LTD. DVB EMP. TER. BENEFITS FUND
|
December 16, 2013 |
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SHANTI DEVI Vs. MAHI PRAKASH SHARMA
|
July 1, 2013 |
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SHANTI KIRAN INDIA PVT LTD Vs. COMMISSIONER TRADE & TAX DEPTT
|
January 4, 2013 |
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SHAPOORJI PALLONJI ROADS PVT. LTD Vs. UNION OF INDIA
|
December 11, 2013 |
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SHAQEELA BANO Vs. HAJI REHMAN ELLAHI
|
February 18, 2013 |
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SHARAT KUMAR DUTTA Vs. STATE
|
January 24, 2013 |
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SHARAT SHEKHAR TOMAR Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
|
December 3, 2013 |
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SHARBATI Vs. STATE
|
December 20, 2013 |
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SHARDA DEVI Vs. UNION OF INDIA & ORS
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April 25, 2013 |
|
SHARDA DEVI Vs. UNION OF INDIA
|
April 2, 2013 |
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SHARDA DEVI Vs. UNION OF INDIA & ORS.
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April 29, 2013 |
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SHARDA SHARMA Vs. UNIVERSITY OF DELHI
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September 4, 2013 |
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SHARIQ REHMAN Vs. JAMIA HAMDARD
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February 8, 2013 |
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SHARMA MONTESSORI SCH.& ORIENTAL COLLEGE Vs. SOCY VS. UOI
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April 23, 2013 |
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SHASHANK SHANDILYA Vs. GURU GOVIND SINGH INDRAPRASTHA UNIVERSITY
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August 19, 2013 |
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SHASHANK SHEKHAR SINHA Vs. TECHNOLOGY DEVELOPMENT BOARD & ANR.
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May 9, 2013 |
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SHASHI Vs. SUDERSHAN SHARMA
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December 20, 2013 |
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SHASHI BHUSHAN Vs. DHANI RAM AND ORS
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November 7, 2013 |
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SHASHI BHUSHAN TIWARI Vs. UNION OF INDIA
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September 16, 2013 |
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SHASHI PRABHA AGNIHOTRI Vs. DIRECTOR OF EDUCATION AND ORS
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April 16, 2013 |
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SHASHI RANJAN GUPTA Vs. M/S SPRAYLAC PAINTS CORPORATION
|
December 17, 2013 |
|
SHASHI SHARMA Vs. DOON PUBLIC SCHOOL
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November 13, 2013 |
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SHATRUDHAN KUMAR Vs. GGSIP UNIVERSITY AND ANR.
|
February 25, 2013 |
|
SHAUKAT Vs. STATE
|
November 25, 2013 |
|
SHEELA Vs. CHAIRMAN, DTC
|
March 21, 2013 |
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SHEELA Vs. STATE (GOVT. OF NCT) OF DELHI
|
August 1, 2013 |
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SHEELA JOSHI Vs. AIR INDIA
|
February 19, 2013 |
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SHEHNAZ BEGUM Vs. ABDUL KHALIQ
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February 1, 2013 |
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SHEIKH MUMTAZ AHMED Vs. RANA KHURSHEED & ORS.
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July 19, 2013 |
|
SHEIKH MUNNA @ MUNNA SHEIKH Vs. STATE
|
September 11, 2013 |
|
SHEILA KAUL THR. MS DEEPA KAUL Vs. STATE THR. CBI
|
February 20, 2013 |
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SHEO MURTI SHUKLA Vs. INDIAN OIL CORPORATION LTD
|
April 29, 2013 |
|
SHER MOHAMMAD Vs. MOHAN MAGOTRA
|
July 10, 2013 |
|
SHER SINGH Vs. YOGESH AGGRAWAL
|
December 17, 2013 |
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SHER SINGH Vs. STATE (NCT OF DELHI)
|
January 4, 2013 |
|
SHER SINGH Vs. N.D.M.C.
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January 22, 2013 |
|
SHER SINGH @ BACHHU Vs. STATE (N.C.T. OF DELHI)
|
May 24, 2013 |
|
SHER SINGH DAGAR Vs. YOGANAND SHASTRI
|
January 23, 2013 |
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SHER SINGH SIKRIWAL Vs. UOI
|
July 22, 2013 |
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SHERVANI HOSPITALITIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 28, 2013 |
|
SHIBDAS MONDAL Vs. UNION OF INDIA
|
July 22, 2013 |
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SHILPESH CHAUDHARY Vs. UNION OF INDIA
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March 8, 2013 |
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SHIMAL INVESTMENT AND TRADING CO. Vs. UNION OF INDIA
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October 21, 2013 |
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SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE Vs. UNION OF INDIA
|
January 17, 2013 |
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SHITIJ KHURANA Vs. SHREHA KHURANA
|
December 3, 2013 |
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SHITIZ METALS LIMITED Vs. REGISTRAR OF COMPANIES
|
July 9, 2013 |
|
SHIV BACHAN & ORS. Vs. AYODHYA TEXTILE MILL & ANR.
|
January 28, 2013 |
|
SHIV CHARAN SINGHAL Vs. RAKESH KUMAR
|
July 2, 2013 |
|
SHIV KUMAR Vs. STATE (NCT OF DELHI)
|
October 3, 2013 |
|
SHIV KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
July 26, 2013 |
|
SHIV NARAIN MISHRA Vs. G M UCO BANK HEAD OFFICE (PAD) CALCUTTA W B
|
April 3, 2013 |
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SHIV PATTI Vs. UOI
|
October 30, 2013 |
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SHIV PRASAD MAURYA Vs. RADHIKA AND OTHERS
|
April 18, 2013 |
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SHIV RAM MEENA Vs. GOVT. OF NCT OF DELHI & ORS.
|
November 25, 2013 |
|
SHIV RANI Vs. GOVT. OF NCT OF DELHI
|
July 23, 2013 |
|
SHIV SHANKAR Vs. STATE
|
December 3, 2013 |
|
SHIVA @ UAN Vs. STATE
|
September 16, 2013 |
|
SHIVA RICE MILLS Vs. FOOD CORPORATION OF INDIA
|
November 20, 2013 |
|
SHIVAJI COLLEGE Vs. RAJIV KUMAR
|
September 23, 2013 |
|
SHIVALIK BIMETAL CONTROLS LTD Vs. INCOME TAX OFFICER
|
January 24, 2013 |
|
SHIVALIK INFRAPROMOTERS PVT LTD Vs. NARENDRA SETHI
|
May 6, 2013 |
|
SHIVALIK PRISMO INDIA PVT. LTD Vs. GOVT. OF NCT OF DELHI
|
October 1, 2013 |
|
SHIVAM ENTERPRISES Vs. CREATION POINT
|
July 29, 2013 |
|
SHIVAM JASRA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
September 25, 2013 |
|
SHIVAM SHARMA Vs. DIRECTORATE OF EDUCATION
|
September 26, 2013 |
|
SHIVANI SHARMA Vs. RAM CHANDER
|
February 22, 2013 |
|
SHIVRAJ KRISHAN GUPTA Vs. CHANDER KRISHAN GUPTA
|
February 1, 2013 |
|
SHOBHA DEVI & ORS. Vs. BAJAJ ALLIANZ GENEAL INSURANCE COMPANY LTD.
|
January 24, 2013 |
|
SHOBHA JOLLY Vs. SURAJ S.J. BAHADUR
|
October 10, 2013 |
|
SHOES EAST LTD Vs. KRISHAN LAL MONGA & CO & ORS
|
October 30, 2013 |
|
SHOURABH SINGH Vs. UNIVERSITY OF DELHI & ORS.
|
August 30, 2013 |
|
SHRAVAN KUMAR GUPTA Vs. TARA CHAND GUPTA
|
September 12, 2013 |
|
SHREE HARI DIAGNOSTICS PVT LTD Vs. MANOHAR LAL SETHI
|
September 2, 2013 |
|
SHREE RAM BUILDWELL PVT LTD Vs. I & FC DEPARTMENT
|
January 28, 2013 |
|
SHREEJI OVERSEAS INDIA PVT LTD Vs. PEC LTD
|
October 4, 2013 |
|
SHRI A.K. JAIN Vs. UNION OF INDIA & ORS.
|
February 7, 2013 |
|
SHRI A.K. SRIVASTAVA Vs. MIN. OF FINANCE AND ORS.
|
May 1, 2013 |
|
SHRI ANAND PRAKASH & ORS. Vs. SHRI BABU LAL & ORS.
|
November 11, 2013 |
|
SHRI ARJUN CHAWLA Vs. PUNJAB NATIONAL BANK
|
May 9, 2013 |
|
SHRI ARVIND KUMAR Vs. ED CIL (INDIA) LTD.
|
May 30, 2013 |
|
SHRI ASHOK KUMAR Vs. NORTH DELHI POWER LTD
|
September 5, 2013 |
|
SHRI B.R. SHARMA Vs. SYNDICATE BANK AND ORS.
|
November 25, 2013 |
|
SHRI BAL KISHAN SAINI Vs. M/S. DEVRED INDIA LTD. AND ORS.
|
July 12, 2013 |
|
SHRI BALBIR SINGH Vs. GOVT. OF NCT OF DELHI
|
July 5, 2013 |
|
SHRI BHAGWAN Vs. UNION OF INDIA
|
May 9, 2013 |
|
SHRI BHAGWAN DASS Vs. INDIAN AIRLINES LIMITED AND ORS.
|
November 27, 2013 |
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SHRI BHAWANI SINGH Vs. INDIAN COUNCIL OF SOCIAL SCIENCE RESEARCH & ANR.
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December 16, 2013 |
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SHRI BHUPINDER SINGH Vs. M/S. HILL ELLIOTT AND CO. LTD.
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April 29, 2013 |
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SHRI DEVENDER Vs. GOVT. OF NCTD
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May 14, 2013 |
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SHRI GURCHARAN LAL KUMAR Vs. SRIMATI SATYAWATI
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April 25, 2013 |
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SHRI H.K. CHAUDHARY Vs. STATE BANK OF INDIA
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August 7, 2013 |
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SHRI KANT TRIPATHI Vs. UNION OF INDIA
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September 24, 2013 |
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SHRI KULBHUSHAN DANIA Vs. SHRI ASHOK KUMAR DANIA AND ANR.
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April 16, 2013 |
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SHRI KUMAR BAJAJ Vs. U.O.I
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August 19, 2013 |
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SHRI LIAKAT ALI (NOW DECEASED AND REPRESENTED THR HIS LEGAL HEIRS) Vs. SHRI AFSAR KHAN
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November 29, 2013 |
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SHRI N.C. JAIN Vs. UNION OF INDIA
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May 22, 2013 |
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SHRI NAVAL KISHORE & ANR. Vs. SHRI JUGAL KISHORE & ANR.
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February 28, 2013 |
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SHRI PALA SINGH TANCK Vs. UNION OF INDIA
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April 3, 2013 |
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SHRI PRATAP SINGH Vs. RAHUL GUPTA
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February 5, 2013 |
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SHRI PRAVEEN JAIN Vs. MR. NARESH KUMAR GOEL
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May 10, 2013 |
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SHRI R.C.SHARMA Vs. GOVT. OF NCT OF DELHI
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May 21, 2013 |
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SHRI R.S. VASHISTH Vs. UNIVERSITY OF DELHI & ORS.
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January 17, 2013 |
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SHRI RADHARANJAN PATTANAIK Vs. UNION OF INDIA
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May 13, 2013 |
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SHRI RAJ PAL SINGH Vs. SARDAR PATEL PUBLIC SENIOR SECONDARY SCHOOL
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July 9, 2013 |
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SHRI RAJBIR CHAUHAN Vs. MANAGEMENT OF DELHI TRANSPORT
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May 3, 2013 |
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SHRI RAM & ANR. Vs. STATE
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September 9, 2013 |
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SHRI RAM AVTAR Vs. UNION OF INDIA AND ORS.
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May 6, 2013 |
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SHRI RAM LAL Vs. AIR INDIA LTD
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July 3, 2013 |
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SHRI RAM MURTI SMARAK TRUST Vs. BOARD OF GOVERNORS IN SUPER-SESSION OF MEDICAL COUNCIL OF INDIA
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August 5, 2013 |
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SHRI ROOP CHAND Vs. BSES RAJDHANI POWER LTD.
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May 8, 2013 |
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SHRI S.R. AGGARWAL Vs. NATIONAL TEXTILE CORPORATION AND ANR.
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November 6, 2013 |
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SHRI SANJAY SHARMA Vs. SHRI MADAN MOHAN SHARMA
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July 5, 2013 |
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SHRI SIDDHARTH GROVER Vs. KUSMA DEVI
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January 15, 2013 |
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SHRI SOM DUTT Vs. SMT. SHARMA DEVI & ANR.
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August 13, 2013 |
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SHRI SUMIT BHATTACHARJEE Vs. UNION OF INDIA
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May 21, 2013 |
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SHRI UMESH KUMAR Vs. UNION OF INDIA
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July 18, 2013 |
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SHRI VARINDER SAHNI Vs. PRATAP K. KAULA
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February 22, 2013 |
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SHRIJI TRADEX (P) LIMITED Vs. ALIA ALIAS RENU KEDIA
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February 4, 2013 |
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SHRIKANT SHARMA Vs. UNION OF INDIA
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January 11, 2013 |
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SHRIPAL Vs. UNION OF INDIA
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July 16, 2013 |
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SHRIRAM COCONUT PRODUCTS (P) LTD Vs. UOI
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September 3, 2013 |
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November 13, 2013 |
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SHRIRAM INSTITUTE FOR INDUSTRIAL RESEARCH Vs. RAJESH KUMAR GANDHI
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January 23, 2013 |
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SHRUTHI L.S Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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December 6, 2013 |
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SHUBH GAUTAM Vs. NABANITA MUKHERJEE
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December 2, 2013 |
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SHUBHAM CONSTRUCTIONS Vs. MVD AUTOCOMPONENTS PVT LTD
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September 13, 2013 |
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SHUBHAM VIRENDRA JHAMB Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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July 16, 2013 |
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SHUBHRA SINGHAL Vs. STATE AND ORS.
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May 22, 2013 |
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SHUBIT EDUCATION SOCIETY Vs. GOVT. OF NCT
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February 21, 2013 |
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SHWETA RAZDAN Vs. BAPU ADARSH VIDHYALAYA PUBLIC SCHOOL & ORS.
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August 13, 2013 |
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SHYAM BEHARI Vs. RAM KISHAN
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October 10, 2013 |
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SHYAM BIHARI SINGHAL Vs. BSES YAMUNA POWER LTD
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July 30, 2013 |
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SHYAM LAL Vs. DELHI TRANSPORT CORPORATION
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September 9, 2013 |
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SHYAM LAL Vs. STATE N.C.T. OF DELHI
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September 26, 2013 |
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SHYAM LAL GUPTA Vs. STATE
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May 27, 2013 |
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SHYAM NARAYAN MISHRA Vs. STATE
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December 10, 2013 |
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SHYAM SINGH Vs. DDA & ANR.
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April 18, 2013 |
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SHYAM SUNDER Vs. MEENA TANEJA
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May 24, 2013 |
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SHYAM SUNDER @ PAPPU AND ORS Vs. STATE AND ORS
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September 30, 2013 |
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SHYAM SUNDER SHARMA Vs. UNIVERSITY OF DELHI AND ANR.
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May 2, 2013 |
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SHYAMJI SRIVASTAVA Vs. MANAGEMENT OF M/S. PUBLIC WORKS DEPARTMENT
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September 3, 2013 |
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SI (CM) D.C. TIWARI & ORS. Vs. UOI & ORS.
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March 14, 2013 |
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SI SURESH KUMAR (RETD.) Vs. UOI AND ORS.
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July 12, 2013 |
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SIDDHARTH BANSAL Vs. UNIVERSITY OF DELHI
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September 10, 2013 |
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SIDDHARTH BANSAL Vs. UNIVERSITY OF DELHI
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November 1, 2013 |
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SIDDHARTH OPTICAL DISC PVT. LTD Vs. UNION OF INDIA
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January 11, 2013 |
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SIDDHARTH PRATAP CHAND Vs. CWT
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August 21, 2013 |
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SIDHARATH BANSAL Vs. STATE THE GOVERNMENT OF NCT
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August 14, 2013 |
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SIDHARTH GROVER Vs. STATE
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December 16, 2013 |
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SILGAN WHITE CAP SOUTHEAST ASIA Vs. VIMONI INDIA PRIVATE LIMITED
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October 5, 2013 |
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SIMARJIT KAUR Vs. RAM MURTI SINGH
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November 12, 2013 |
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SIMKA HOTELS AND RESORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 17, 2013 |
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SIMMI KATYAL Vs. RAM PYARI BATRA
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July 4, 2013 |
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SIMPLEX PROJECTS LIMITED Vs. JAI BANSAL
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May 27, 2013 |
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SIMRIN SINGH Vs. AMRIT SRINIVASAN & ANR.
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November 20, 2013 |
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SITA DEVI Vs. MUNNE
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April 15, 2013 |
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SITA KASHYAP THRU LRS Vs. HARBANS KASHYAP
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May 15, 2013 |
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SITA RAM AGGRAWAL Vs. PUNJAB NATIONAL BANK
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April 3, 2013 |
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SIYA RAM MISHRA Vs. CENTRAL BANK OF INDIA & ANR
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December 2, 2013 |
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SLUM AND J.J. DEPARTMENT, MCD Vs. NARAIN DASS
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February 20, 2013 |
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SMCC CONSTRUCTION INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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August 23, 2013 |
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SMCC-SCC-PVCC JV Vs. RAIL VIKAS NIGAM LTD
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January 15, 2013 |
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SMIT RAJPUT Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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July 29, 2013 |
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SMITHA KRISHNAN Vs. DIRECTORATE OF EDUCATION AND ORS.
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April 16, 2013 |
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SMS REALTECH PVT LTD Vs. BURFI DEVI
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December 16, 2013 |
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SMT. ANJU NIGAM Vs. UOI
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May 20, 2013 |
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March 20, 2013 |
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August 30, 2013 |
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July 26, 2013 |
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SMT. JAGIR KAUR & ORS. Vs. STATE (NCT OF DELHI) & ANR.
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February 1, 2013 |
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SMT. KAMLA Vs. UNION OF INDIA & ORS.
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October 22, 2013 |
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SMT. MONIKA SINGH Vs. D.D.A.
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August 6, 2013 |
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SMT. MUKESH DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
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March 22, 2013 |
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SMT. PAWAN VOHRA Vs. CHAIRMAN, DVB PENSION TRUST
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May 17, 2013 |
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July 31, 2013 |
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SMT. PREM RANI AND ORS. Vs. UNION OF INDIA AND ORS.
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April 9, 2013 |
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SMT. RAM PATI Vs. STATE & ORS.
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September 10, 2013 |
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SMT. REETA Vs. DELHI AGRICULTURAL MARKETING BOARD AND ORS.
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August 1, 2013 |
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SMT. SATYA SINGH AND ORS. Vs. FAMILY PLANNING ASSOCIATION OF INDIA AND ANR.
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December 17, 2013 |
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SMT. SHEELA AND ORS. Vs. STATE
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October 7, 2013 |
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SMT. SUKHO DEVI Vs. SMT. LAXMI DEVI & ORS.
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August 13, 2013 |
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SMT. SULEKHA RANA Vs. SHRI SATYENDER RANA
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February 21, 2013 |
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SMT. TARA BALGOPAL Vs. RAJDHANI COLLEGE & ANR.
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August 8, 2013 |
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SMT. UMA DEVI Vs. SMT. SMITA CHAUDHARY
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August 7, 2013 |
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SMT.PRAMOD POPLI Vs. KULACHI HANSRAJ MODEL SCHOOL
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April 29, 2013 |
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SMV AGENCIES PVT LTD Vs. CROSS COUNTRY HERITAGE HOTEL
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April 11, 2013 |
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SNP PUNJ Vs. PUNJ STAR INDUSTRIES PVT. LTD.
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July 10, 2013 |
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SOCIAL JURIST Vs. GOVT. OF N.C.T. OF DELHI & ORS.
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March 13, 2013 |
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SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. KENDRIYA VIDYALAYA SANGHTHAN
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December 13, 2013 |
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SOCIAL JURIST, A CIVIT RIGHTS GROUP Vs. GOVT. OF NCT OF DELHI
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February 19, 2013 |
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SOCIETE DES PRODUITS NESTLE S.A. Vs. N.D. SHARMA
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March 8, 2013 |
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SOCIETE GENERALE Vs. DAEWOO MOTORS INDIA LTD
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February 21, 2013 |
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SOCIETY FOR CONSUMERS AND INVESTORS PROTECTION Vs. UNION OF INDIA
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September 9, 2013 |
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SOCIETY FOR PROTECTION OF CULTURE HERITAGE ENVIRONMENT TRADITIONS AND PROMOTIONS OF NATIONAL AWARENESS Vs. UOI & ORS.
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April 16, 2013 |
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SOHAN LAL @ SONU Vs. STATE OF NCT OF DELHI
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December 12, 2013 |
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SOHAN LAL @ SONU Vs. STATE
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May 29, 2013 |
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SOM DUTT Vs. UNION OF INDIA AND ORS.
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March 7, 2013 |
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SOM NATH BHATT Vs. KHANIJAU INDUSTRIES ENGG. P. LTD
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July 4, 2013 |
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SOM PRAKASH Vs. V.K.GUPTA
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July 19, 2013 |
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SOMA Vs. STATE
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February 5, 2013 |
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SOMA RANI Vs. DELHI DEVELOPMENT AUTHORITY
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May 6, 2013 |
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SOMENDRA NATH DEKA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
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October 24, 2013 |
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SOMPAL @ SONU @ SAGAR Vs. STATE
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September 9, 2013 |
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SONIA GANDHI Vs. GOVT. OF NCT OF DELHI
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November 6, 2013 |
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SONIA MEHTA Vs. DAYANAND MODEL SCHOOL
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September 6, 2013 |
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SONJOY CHATTERJEE Vs. SOLIL CHATTERJEE
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August 5, 2013 |
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SONNY SARNA Vs. URMIL WADHAWAN
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November 21, 2013 |
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SONU GAUTAM @ AMIT KUMAR Vs. PRASAD SAHEB AND ORS.
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November 27, 2013 |
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SONY MOBILE COMMUNICATIONS (INDIA) PRIVATE LIMITED Vs. STATE
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July 23, 2013 |
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SOORA UPPALAIAH Vs. UNION OF INDIA
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September 9, 2013 |
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SOS OIL SEALS PRIVATE LIMITED Vs. SUPER SEALS INDIA LIMITED
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July 1, 2013 |
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SOUTH ASIA LPG COMPANY PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
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September 2, 2013 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. GAGAN SAHNI
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June 3, 2013 |
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SOUTH DELHI MUNICIPAL CORPORATION & ANR. Vs. VARINDER JEET SINGH
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May 1, 2013 |
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SOVEREIGN SCHOOL Vs. DIRECTORATE OF EDUCATION
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September 30, 2013 |
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SPARSH BUILDERS PVT. LTD Vs. MAHARISHI AYURVEDA PRODUCTS PVT. LTD
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December 6, 2013 |
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SPEARHEAD DIGITAL STUDIO PVT LTD Vs. H K MITROO
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October 7, 2013 |
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SPENTEX INDUSTRIES LIMITED Vs. INDO RAMA SYNTHETICS (INDIA) LTD
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May 21, 2013 |
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SPML INFRA LIMITED AND ORS Vs. NTPC LIMITED & ANR
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December 18, 2013 |
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SPR SALES PVT LTD Vs. OJAS INDUSTRIES PVT LTD
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March 7, 2013 |
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SR DIVISIONAL COMMERCIAL MANAGER Vs. SHRIRAM FOOD & FERTILIZER INDUSTRIES
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November 28, 2013 |
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SREI EQUIPMENT FINANCE PVT LTD Vs. DIVIJ INFRAPROJECTS PVT LTD & ORS
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October 1, 2013 |
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SRI KRISHAN Vs. THE STATE
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July 19, 2013 |
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SRI PRACHIN DURGA MANDIR & GAUSHALA & ANR. Vs. EAST DELHI MUNICIPAL CORPORATION & ANR.
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August 2, 2013 |
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SRI SAI AYURVEDIC MEDICAL COLLEGE AND HOSPITAL AND ANR. Vs. UOI AND ORS.
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February 6, 2013 |
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SRICHAND BADLANI Vs. GOVT. OF N.C.T. OF DELHI
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December 18, 2013 |
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SRIKANT @ BABU @ ROHIT Vs. STATE
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July 9, 2013 |
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SRIMALI VEWNKITEELA Vs. UNION OF INDIA
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September 12, 2013 |
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SRISHTI GUPTA Vs. AMITY UNIVERSITY
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December 6, 2013 |
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ST. ANTHONYS GIRLS SR. SEC. SCHOOL THROUGH ITS MANAGER Vs. GOVT. OF NCT OF DELHI
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December 2, 2013 |
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STAFF SELECTION COMMISSION Vs. RAVINDER MALIK
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October 29, 2013 |
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STANDARD CHARTERED BANK LTD. Vs. KEWAL KRISHAN MUTNEJA AND ANR.
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September 16, 2013 |
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STANDING CONFERENCE OF PUBLIC ENTERPRISES Vs. BSES RAJDHANI POWER LIMITED
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January 16, 2013 |
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STAR INDIA PVT. LTD Vs. PIYUSH AGARWAL
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March 13, 2013 |
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STATE Vs. OM PRAKASH RANA
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December 17, 2013 |
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STATE Vs. SANDEEP SHARMA
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August 8, 2013 |
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STATE Vs. PREM SINGH @ FAUZI
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September 2, 2013 |
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STATE Vs. MOHD. IQBAL
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September 9, 2013 |
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STATE Vs. LALITA
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September 16, 2013 |
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STATE Vs. SANJAY GUPTA
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July 3, 2013 |
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STATE Vs. PAWAN KUMAR @ RAJA CHAND
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September 24, 2013 |
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STATE Vs. SUBHASH SHIVA & ORS.
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May 10, 2013 |
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STATE Vs. PARAMJEET SINGH
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August 21, 2013 |
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STATE Vs. SAURABH VASHISHT
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August 13, 2013 |
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STATE Vs. MADAN BISHWAS & ORS.
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July 24, 2013 |
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STATE Vs. BANSI DHAR & ORS.
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July 31, 2013 |
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STATE Vs. NAND JI PRASAD
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July 9, 2013 |
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STATE Vs. AAMIR KHAN
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July 8, 2013 |
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STATE Vs. ARUNA CHADHA
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July 25, 2013 |
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STATE Vs. NAUSHAD
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July 8, 2013 |
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STATE Vs. NARENDER BHATIA
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July 10, 2013 |
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STATE Vs. VIRENDER
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August 19, 2013 |
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STATE Vs. SANJAY @ KHALLU
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August 13, 2013 |
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STATE Vs. AZAD KHAN
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August 22, 2013 |
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STATE Vs. SALIM @ ANWAR & ORS.
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September 20, 2013 |
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STATE Vs. NARAYAN SINGH & ORS.
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January 22, 2013 |
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STATE Vs. KUMARI MUBIN FATIMA
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January 29, 2013 |
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STATE Vs. SACHIN SHOKEEN
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September 3, 2013 |
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STATE Vs. MOHAN KUMAR
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August 30, 2013 |
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STATE Vs. VINOD@PANDIT
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May 31, 2013 |
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STATE Vs. CHATURBHUJ SINGH
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May 31, 2013 |
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STATE Vs. BABLI @ BAWLI
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January 22, 2013 |
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STATE Vs. HASNAIN
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December 10, 2013 |
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STATE Vs. NAVIN AHUJA
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November 20, 2013 |
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STATE Vs. VIRENDER YADAV
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October 22, 2013 |
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STATE Vs. RAJIV ALIAS RAJU
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November 1, 2013 |
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STATE Vs. NARESH & ORS
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February 10, 2013 |
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STATE Vs. RAKESH
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August 26, 2013 |
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STATE Vs. ANIL BHARDWAJ
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August 23, 2013 |
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STATE Vs. HEMA RAM
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September 20, 2013 |
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STATE Vs. VIPIN GUPTA
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September 6, 2013 |
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STATE Vs. VIKAS @ BHOLA
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August 29, 2013 |
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STATE Vs. RAJ KUMAR@ DHANWANT
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September 2, 2013 |
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STATE Vs. JASWANT SINGH
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October 7, 2013 |
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STATE Vs. ARUN
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August 14, 2013 |
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STATE Vs. MUKESH KUMAR
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November 19, 2013 |
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STATE Vs. OM PRAKASH
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August 5, 2013 |
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STATE Vs. VINOD ALIAS PANDIT
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May 3, 2013 |
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STATE Vs. VINAY KUMAR
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October 25, 2013 |
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STATE Vs. LUCKY BEDI
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December 2, 2013 |
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STATE Vs. BHAWNA SHARMA
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February 14, 2013 |
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STATE Vs. RAMESH
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February 11, 2013 |
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STATE Vs. JITENDER
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February 21, 2013 |
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STATE Vs. RAHUL
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April 15, 2013 |
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STATE Vs. JAHID
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November 12, 2013 |
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STATE Vs. DILBAGH RAI BHOLA AND ORS
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March 13, 2013 |
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STATE (GNCT OF DELHI) Vs. SIDHARTHA VASHISHT @ MANU SHARMA
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May 22, 2013 |
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STATE (GOVT OF NCT DELHI ) Vs. PRATAP NARAIN SINGH @ PREM NATH SINGH
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May 27, 2013 |
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STATE (GOVT. OF NCT OF DELHI) Vs. KRISHAN KUMAR RAO & ORS.
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May 10, 2013 |
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STATE (NCT OF DELHI) Vs. DEVENDER SINGH
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October 25, 2013 |
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STATE BANK OF BIKANER AND JAIPUR & ORS. Vs. S.P. SHARMA
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February 1, 2013 |
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STATE BANK OF INDIA Vs. UNION OF INDIA
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April 15, 2013 |
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STATE BANK OF INDIA Vs. MD.SHAHJAHAN
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July 19, 2013 |
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STATE BANK OF INDIA Vs. P.N.SALUJA
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November 26, 2013 |
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STATE BANK OF INDIA Vs. PRESIDING OFFICER & ANR.
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November 13, 2013 |
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STATE COUNCIL OF EDUCATIONAL RESEARCH & TRAINING Vs. HARSH VARDHAN
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December 6, 2013 |
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STATE FARMS CORPORATION OF INDIA LTD Vs. MAHENDRA SINGH
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December 3, 2013 |
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STATE GOVT. OF NCT OF DELHI Vs. NARESH KUMAR GARG
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March 20, 2013 |
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STATE NCT OF DELHI Vs. MANOJ @ SANOJ @ BHONDO
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August 7, 2013 |
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STATE OF NCT OF DELHI Vs. SURINDER SINGH
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October 24, 2013 |
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STATE OF NCT OF DELHI Vs. KULVINDER SINGH
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July 3, 2013 |
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STATE OF NCT OF DELHI Vs. JAIDEV PRASAD
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July 3, 2013 |
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STATE OF NCT OF DELHI Vs. BISHAN SINGH
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July 3, 2013 |
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STATE OF NCT OF DELHI Vs. JAMIL @ KALU
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July 15, 2013 |
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STATE OF NCT OF DELHI Vs. TAJ MOHD. @ TAJU & ANR.
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July 18, 2013 |
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STATE OF U.P. Vs. RAM KUMAR SACHAN
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July 1, 2013 |
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STATE OF UTTAR PRADESH Vs. DELHI PEASANTS COOP. MULTI PURPOSE
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February 8, 2013 |
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STATE THROUGH CBI Vs. MOHD.UMAR
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February 19, 2013 |
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STATE TRADING CORPORATION OF INDIA LTD Vs. STATE BANK OF INDIA
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March 6, 2013 |
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STATE TRADING CORPORATION OF INDIA LTD Vs. M/S. MILLENNIUM WIRES (P) LTD
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December 10, 2013 |
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STEEL AUTHORITY OF INDIA LTD Vs. INDIAN COUNCIL OF ARBITRATION
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November 8, 2013 |
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STORE ONE RETAIL INDIA LTD Vs. CENTURY 21 INFRASTRUCTURE LTD
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August 13, 2013 |
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SUB DIVISIONAL OFFICER Vs. BABU LAL
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July 3, 2013 |
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SUB MUKHTAR AHMED ANSARI Vs. UNION OF INDIA
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September 11, 2013 |
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SUB-INSPECTOR TARIQ ALI KHAN Vs. GOVT. OF NCT OF DELHI
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January 8, 2013 |
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SUBASH KUMAR Vs. UNION OF INDIA
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October 4, 2013 |
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SUBHASH Vs. STATE
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February 5, 2013 |
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SUBHASH Vs. STATE (NCT) OF DELHI
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February 21, 2013 |
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SUBHASH CHAND Vs. DVB & ORS.
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December 17, 2013 |
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SUBHASH CHAND BAGGA Vs. STATE
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February 13, 2013 |
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SUBHASH CHAND DASS Vs. RAM GOPAL AGGARWAL
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September 9, 2013 |
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SUBHASH CHAND GUPTA Vs. STATE
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May 10, 2013 |
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SUBHASH CHANDER Vs. UOI
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January 10, 2013 |
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SUBHASH CHANDER Vs. PRESIDING OFFICER LABOUR COURT
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April 2, 2013 |
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SUBHASH CHANDRA Vs. STATE
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March 7, 2013 |
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SUBHASH KAPUR Vs. SURAJ PRAKASH KAPOOR
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February 28, 2013 |
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SUBHASH MANCHANDA Vs. STATE
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February 4, 2013 |
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SUBHASH NAYYAR Vs. REGISTRAR UNIVERSITY OF DELHI
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January 17, 2013 |
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SUBIMAN KUNDU Vs. UNION OF INDIA & ORS
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December 20, 2013 |
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SUBRAMANIAN SWAMY Vs. REGISTRAR, OFFICE OF REGISTRAR FOR NEWSPAPERS OF INDIA
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December 17, 2013 |
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SUBRAMANIUM Vs. DELHI METRO RAIL CORPORATION
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July 2, 2013 |
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SUBRAT BASAK & ORS Vs. RASHTRIYA PARIYOJNA NIRMAN NIGAM LTD
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April 8, 2013 |
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SUDARSHAN SAREEN Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
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November 1, 2013 |
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SUDARSHAN SHARMA Vs. DDA
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April 30, 2013 |
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SUDARSHAN SINGH Vs. R VL KUKREJA
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January 15, 2013 |
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SUDEEP JAIN Vs. ECE INDUSTRIES LTD.
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May 6, 2013 |
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SUDERSHAN BHAGRA Vs. DELHI CANTT. BOARD
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March 20, 2013 |
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SUDERSHAN KUMAR JAIN Vs. SH. KULDIP KUMAR JAIN
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March 8, 2013 |
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SUDERSHAN RANI @ POOJA MEHRA Vs. NIRMAL GUPTA
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August 5, 2013 |
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SUDESH RANI Vs. SUBHASH SINGH
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July 16, 2013 |
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SUDHA JAIN Vs. SUBHASH CHAND JAIN
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May 2, 2013 |
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SUDHA VADEHRA Vs. HARSH MALHOTRA
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April 29, 2013 |
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SUDHIR Vs. STATE
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March 10, 2013 |
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SUDHIR Vs. STATE
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March 18, 2013 |
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SUDHIR AGGARWAL Vs. D.D.A.
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October 1, 2013 |
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SUDHIR BHARDWAJ Vs. EAST DELHI MUNICIPAL CORPORATION
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May 7, 2013 |
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SUDHIR DAMODARAN Vs. ANASTATIUS CHERYL DAMODARAN
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October 22, 2013 |
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August 26, 2013 |
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SUDHIR KHANNA Vs. JUGAL KISHORE KHANNA
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December 6, 2013 |
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SUDHIR KUMAR Vs. STATE OF NCT OF DELHI
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SUDHIR KUMAR ATREY Vs. UOI
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August 27, 2013 |
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SUDHIR KUMAR KAPOOR Vs. UOI
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October 4, 2013 |
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SUDHIR KUMAR SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
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November 12, 2013 |
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SUDHIR PATHAK Vs. INDIAN OIL CORPORATION
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August 1, 2013 |
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SUGEETA CHHABRA Vs. HARISH NAYAR
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January 10, 2013 |
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March 19, 2013 |
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SUHDIR JAIN Vs. R.P. MITTAL
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September 2, 2013 |
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July 2, 2013 |
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May 7, 2013 |
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SUKHDEV PRASAD YADAV & ORS Vs. NEW INDIA ASSURANCE CO LTD
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November 6, 2013 |
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SUKHPAL SINGH Vs. UNION OF INDIA
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August 27, 2013 |
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SUKHRAM Vs. GUPTAJI TENT HOUSE
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October 3, 2013 |
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February 18, 2013 |
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September 26, 2013 |
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September 6, 2013 |
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February 5, 2013 |
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May 7, 2013 |
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July 9, 2013 |
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January 14, 2013 |
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July 4, 2013 |
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August 30, 2013 |
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September 20, 2013 |
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May 23, 2013 |
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December 17, 2013 |
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August 30, 2013 |
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SUMIT LAL Vs. STATE
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March 1, 2013 |
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December 2, 2013 |
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SUMITRA DEVI Vs. UNION OF INDIA
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October 23, 2013 |
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SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. ANGLO-FRENCH DRUGS AND INDUSTRIES LIMITED
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December 2, 2013 |
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SUN PHARMACEUTICALS INDUSTRIES LTD Vs. MUKESH KUMAR P.
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July 22, 2013 |
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January 31, 2013 |
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February 8, 2013 |
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January 10, 2013 |
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SUNEEL MENON @ MOOKUL MARUTHUR SUNEEL Vs. STATE
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December 12, 2013 |
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November 6, 2013 |
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September 23, 2013 |
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November 22, 2013 |
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February 21, 2013 |
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September 26, 2013 |
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August 22, 2013 |
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December 16, 2013 |
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July 31, 2013 |
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July 19, 2013 |
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October 10, 2013 |
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May 14, 2013 |
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May 8, 2013 |
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September 9, 2013 |
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November 25, 2013 |
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July 23, 2013 |
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September 18, 2013 |
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October 11, 2013 |
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September 12, 2013 |
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April 17, 2013 |
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September 3, 2013 |
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December 3, 2013 |
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February 12, 2013 |
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August 14, 2013 |
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April 30, 2013 |
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May 14, 2013 |
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November 18, 2013 |
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July 26, 2013 |
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May 30, 2013 |
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January 28, 2013 |
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December 16, 2013 |
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August 14, 2013 |
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August 5, 2013 |
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October 25, 2013 |
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May 7, 2013 |
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July 19, 2013 |
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July 16, 2013 |
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April 29, 2013 |
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SURESH @ BONA Vs. STATE
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March 8, 2013 |
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February 15, 2013 |
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January 7, 2013 |
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November 18, 2013 |
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SURESH KUMAR Vs. UNION OF INDIA
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May 21, 2013 |
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SURESH KUMAR DUGGAL Vs. STATE (NCT OF DELHI) C.B.I
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July 10, 2013 |
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SURESH KUMAR SHARMA Vs. M/S. SREE SIDH WOOLEN INDUSTRIES
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March 1, 2013 |
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SURESH KUMAR VERMA Vs. DILIP KUMAR GUPTA
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October 24, 2013 |
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SURESH RAM Vs. UNION OF INDIA
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July 22, 2013 |
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SURINDER @ VICKY Vs. STATE
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December 18, 2013 |
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SURINDER KAUR Vs. G.S. BAWA
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August 29, 2013 |
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SURINDER KAUR Vs. RAM NARULA
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October 30, 2013 |
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SURINDER KAUR Vs. STATE
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March 4, 2013 |
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SURINDER KAUR & ORS. Vs. RAMESH KUMAR & ORS.
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October 29, 2013 |
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SURINDER KUMAR @ NANHE Vs. STATE NCT OF DELHI
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August 29, 2013 |
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SURINDER KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORIT
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May 20, 2013 |
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SURINDER KUMAR SINGH Vs. STATE NCT OF DELHI & ANR.
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April 10, 2013 |
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SURINDER MADAN Vs. ASISTANT COMMISSIONER OF INCOME TAX
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August 22, 2013 |
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SURINDER SINGH Vs. GURMEET KAUR
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October 21, 2013 |
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SURINDER SINGH Vs. UOI & ORS.
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January 10, 2013 |
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SURJEET Vs. THE STATE (NCT OF DELHI)
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February 15, 2013 |
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SURJEET SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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March 7, 2013 |
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SURJEET SINGH Vs. STATE
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April 17, 2013 |
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SURJEET SINGH Vs. STATE
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February 5, 2013 |
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SURJEET SINGH SAINI & ORS. Vs. GURU TEG BAHADUR INSTITUTE OF TECHNOLOGY AND ORS.
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July 31, 2013 |
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SURJIT KUMAR Vs. NATIONAL AIRPORT AUTHORITY
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July 17, 2013 |
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SURJIT RAI @ SURJIT Vs. NATIONAL BAL BHAWAN
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May 22, 2013 |
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SURJIT SINGH Vs. UNION OF INDIA AND ORS
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November 6, 2013 |
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SURYA VINAYAKA INDUSTRIES LTD Vs. CVCIGP II CLIENT ROSE HILL LTD
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February 15, 2013 |
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SUSHANT Vs. SUNDER SHYAM SINGH
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November 7, 2013 |
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SUSHEEL KUMAR JAIN Vs. DDA
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April 17, 2013 |
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SUSHIL ANSAL Vs. CHARANJIT SINGH SOLE PROPRIETOR, CHARMIS ENTERPRISES
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November 22, 2013 |
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SUSHIL CHOUDHARY Vs. BAL KRISHNA AGARWAL
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August 14, 2013 |
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SUSHIL GOYAL Vs. LUCKSON SIDDIQUE
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January 27, 2013 |
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SUSHIL KUMAR Vs. SANJAY
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January 28, 2013 |
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SUSHIL KUMAR Vs. MEDICAL COUNCIL OF INDIA
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September 13, 2013 |
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SUSHIL KUMAR Vs. UNIVERSITY GRANTS COMMISSION
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July 10, 2013 |
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SUSHIL KUMAR Vs. GOVT. OF NCT OF DELHI
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May 21, 2013 |
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SUSHIL KUMAR GUPTA Vs. PREM GUPTA
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January 31, 2013 |
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SUSHIL KUMAR JAIN Vs. DDA
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November 12, 2013 |
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SUSHIL KUMAR SINGHAL Vs. UNION OF INDIA AND ORS.
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May 30, 2013 |
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SUSHILA DEVI Vs. ADELINE D.LALL
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December 10, 2013 |
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SUSHILA KAUL Vs. GOVT. OF NCT OF DELHI
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February 22, 2013 |
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SUSHILA RANI Vs. DHAN KISHORE
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September 23, 2013 |
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SUSHMA BHARDWAJ Vs. RAM SEVAK KUMAR
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November 18, 2013 |
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SUSHOBAN LUTHRA & ANR. Vs. MAJOR RAVINDRA MOHAN KAPUR & ORS.
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April 25, 2013 |
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SWAMI RAGHUVANSH PURI Vs. STATE (GOVT OF NCT OF DELHI)
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June 11, 2013 |
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SWARN BAJAJ Vs. J K GUPTA
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September 11, 2013 |
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SWARN KANTA PUNJ Vs. SURABHI GEHLOT
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August 6, 2013 |
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SWARN KANTA PUNJ Vs. SURABHI GEHLOT
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July 8, 2013 |
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SWARNA Vs. STATE (NCT OF DELHI)
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September 2, 2013 |
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SWASTIC CONSTRUCTION COMPANY Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR
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August 12, 2013 |
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SWASTIK POLYVINYLS LTD Vs. B M GUPTA
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December 3, 2013 |
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SWATANTAR DEVI & ANR. Vs. COMMISSIONER OF POLICE & ORS.
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March 14, 2013 |
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SWATI VERMA Vs. JAGDISH BAWEJA
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March 12, 2013 |
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SYED ASHRAF HASNAIN RIZVI Vs. UNION OF INDIA
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April 26, 2013 |
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SYED MOHIUDDIN ASHRAF Vs. CENTRAL ELECTRONICS LIMITED
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October 4, 2013 |
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SYMPHONY SERVICES CORP(INDIA) PRIVATE LTD Vs. M.G FLO2GO TECHNOLOGY PRIVATE LTD
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December 6, 2013 |
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T DILEEP KUMAR Vs. CBI
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September 26, 2013 |
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T L VERMA & CO PVT LTD Vs. GAMMON INDIA LTD
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November 1, 2013 |
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T P SINGH Vs. GURU HARKRISHAN
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February 14, 2013 |
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T.M.SAMPATH Vs. UOI
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March 8, 2013 |
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T.S. SACHDEVA Vs. UNION OF INDIA
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February 18, 2013 |
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T.S. SAWHNEY Vs. INDIAN BANK MUTUAL FUND
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October 7, 2013 |
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T.V. TODAY NETWORK LTD Vs. KESARI SINGH GUJJAR
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October 7, 2013 |
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TABITA CHAND Vs. DIRECTOR OF EDUCATION
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March 21, 2013 |
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TABITA CHAND Vs. DIRECTOR OF EDUCATION & ORS
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February 26, 2013 |
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TAHIL NARAINDASS VAZIRANI & ORS. Vs. RAVINDER KAUR SANDHU & ANR.
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August 8, 2013 |
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TAHIR HUSSAIN Vs. REGIONAL EXECUTIVE DIRECTOR, AIRPORTS AUTHORITY OF INDIA
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September 30, 2013 |
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TAJ MOHD Vs. UNION OF INDIA AND ORS
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February 6, 2013 |
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TAJINDER KAUR Vs. GURU HARKISHAN PUBLIC SCHOOL AND ORS.
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April 16, 2013 |
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TAJINDER SINGH @ KAKA Vs. STATE
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March 20, 2013 |
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TAL MANUFACTURING SOLUTIONS LTD Vs. UNION OF INDIA
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February 4, 2013 |
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TANEJA DEVELOPERS AND INFRASTRUCTURE LTD Vs. OFFICIAL LIQUIDATOR
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August 22, 2013 |
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TANISHQ ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS)
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April 10, 2013 |
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TANU SHARMA Vs. STATE
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September 26, 2013 |
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TAPAN KUMAR MAJH Vs. STATE
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May 30, 2013 |
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TAPAS Vs. STATE OF NCT OF DELHI
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December 3, 2013 |
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TARA SHARMA Vs. NEW INDIA ASSURANCE CO.LTD.
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August 30, 2013 |
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TARIF SINGH DABAS Vs. GOVT. OF NCT OF DELHI
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September 2, 2013 |
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TARIF SINGH DABAS Vs. GOVT. OF NCT OF DELHI
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September 3, 2013 |
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TARUN CHADHA Vs. KARISHMA
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March 4, 2013 |
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TARUN GUPTA Vs. DR. D.K. SHARMA AND ORS.
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February 12, 2013 |
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February 13, 2013 |
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TASKINUDDIN Vs. STATE (NCT OF DELHI)
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September 11, 2013 |
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TASNEMUL HAQ Vs. UOI
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April 16, 2013 |
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TASVIR SINGH Vs. STATE OF DELHI
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November 27, 2013 |
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TATA CAPITAL FINANCIAL SERVICES LTD Vs. CLUTCH AUTO LTD
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December 12, 2013 |
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TATA CAPITAL FINANCIAL SERVICES LTD. Vs. CLUTCH AUTO LTD. (NO. 1)
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September 2, 2013 |
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TATA IRON & STEEL CO. LTD Vs. JHALANI TOOLS INDIA LTD
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August 13, 2013 |
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TATA MOTORS LIMITED Vs. JSC VTB BANK
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February 21, 2013 |
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TATA SONS LTD Vs. ARNO PALMEN
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March 22, 2013 |
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July 31, 2013 |
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TATA SONS LTD Vs. AMIT MAHNA
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April 29, 2013 |
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TAUHEED MOHAMMAD Vs. JAMIA MILLIA ISLAMIA
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December 5, 2013 |
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TAYYAB Vs. STATE NCT OF DELHI
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November 21, 2013 |
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TCM LTD Vs. T P MURLIDHARAN AND ORS
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August 8, 2013 |
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TEA TRADE TECH. PVT. LTD. & ANR. Vs. CORPORATE SERVICES & ANR.
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November 27, 2013 |
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TECH BOOKS INTERNATIONAL Vs. NITI SAXENA
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November 18, 2013 |
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TEEN MURTI CONSTRUCTION (P) LTD Vs. M/S NIRMAL TEXTILES (P) LTD
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December 5, 2013 |
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TEJ KISHAN SADHU Vs. STATE
|
May 2, 2013 |
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TEJ PAL SINGH Vs. BSES RAJDHANI POWER LIMITED
|
October 25, 2013 |
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TEJ SINGH Vs. PRESIDENT SERVICE INSTITUTE
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April 12, 2013 |
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TEJ SINGH Vs. PRESIDENT SERVICE
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February 7, 2013 |
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TEJAVATHU CHANDU Vs. FOOD CORPORATION OF INDIA
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November 21, 2013 |
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TEJBEER SINGH Vs. DIRECTORATE OF EDUCATION
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December 18, 2013 |
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TEJPAL SINGH SAATHI Vs. STATE
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March 14, 2013 |
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TEK BAHADUR Vs. RAM BHAROSE
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December 17, 2013 |
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TEK BAHDUR @ TEKENDER NATH Vs. STATE (GOVT. OF NCT) OF DELHI
|
October 4, 2013 |
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TEK CHAND NARULA & ORS. Vs. UCO BANK & ANR.
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May 10, 2013 |
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TELECOM REGULATOORY AUTHORITY OF INDIA Vs. YASH PAL
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October 25, 2013 |
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TELEFONAKTIEBOLAGET LM ERICSSON Vs. MERCURY ELECTRONICS
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December 6, 2013 |
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TELEREX E-TECH PVT LTD Vs. VITAL CONSTRUCTION PVT LTD
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February 11, 2013 |
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TEXMACO LIMITED Vs. THE UNION OF INDIA & ANR.
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January 28, 2013 |
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TEXMACO LTD Vs. STATE OF DELHI
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November 19, 2013 |
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THAKUR BALWAN SINGH Vs. GOVT. OF NCT OF DELHI
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December 10, 2013 |
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THAKUR TANKERS Vs. D.D.A.
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April 2, 2013 |
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THDC INDIA LIMITED Vs. T. CHANDRA BISWAS
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March 8, 2013 |
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THE MANAGEMENT OF DTC Vs. OM PRAKASH (DECEASED) REPRESENTED BY: LEGAL HEIRS
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April 22, 2013 |
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August 22, 2013 |
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March 5, 2013 |
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September 26, 2013 |
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THE PUNJAB STATE CO Vs. AMIT GOEL AND ANR.
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September 3, 2013 |
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THEMES LEARNING EXPRESSIONS PVT. LTD Vs. DLF LTD
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October 7, 2013 |
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THENI KAMMAVAR SANGAM COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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November 6, 2013 |
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THROW BALL FEDERATION OF INDIA Vs. UNION OF INDIA
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April 8, 2013 |
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TIKA RAM DINESH KUMAR Vs. GOVT. OF N.C.T. OF DELHI
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October 30, 2013 |
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TILAK RAJ ALIAS BANNAL Vs. STATE
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February 7, 2013 |
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TILAK RAJ GOGIA Vs. UNION OF INDIA
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September 17, 2013 |
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TILAK RAJ GOGIA Vs. UNION OF INDIA
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February 18, 2013 |
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TILAK RAJ MULLICK Vs. STATE BANK OF INDIA
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September 23, 2013 |
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TILAK RAJ TANWAR Vs. D.D.A
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October 28, 2013 |
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TIMES INNOVATIVE MEDIA LTD Vs. DELHI TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
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April 2, 2013 |
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TIMES INTERNET LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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December 18, 2013 |
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TIMES INTERNET LTD Vs. M/S INDAITIMES.COM
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April 8, 2013 |
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TIMES INTERNET LTD Vs. INDAITIMES
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April 4, 2013 |
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TIMES OF MONEY LTD. Vs. REMITHOME CORPORATION & ANR.
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December 20, 2013 |
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TIMKEN COMPANY Vs. TIMKEN SERVICES PRIVATE LTD.
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May 30, 2013 |
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TINU PUBLIC SCHOOL AND ANR. Vs. TARAMANI SHARMA AND ANR.
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April 4, 2013 |
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TIRATH SINGH Vs. STATE
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October 23, 2013 |
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TIRATH SINGH RAWAT Vs. C.B.I.
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November 27, 2013 |
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TIRUPATI BUILDPLAZA PRIVATE LIMITED Vs. STATE
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July 4, 2013 |
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TIRUPATI TEXKNIT LIMITED Vs. HABIB BANK LIMITED
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January 7, 2013 |
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TOFIQ AND ORS Vs. STATE AND ORS
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April 22, 2013 |
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TONI AND GUY PRODUCTS LTD Vs. SHYAM SUNDER NAGPAL
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November 22, 2013 |
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TOPS SECURITY LTD. Vs. TOPS DETECTIVE AND SECURITY SERVICES LTD.
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May 3, 2013 |
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TOTA RAM @ BONI Vs. STATE
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February 15, 2013 |
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TOTAL FINAELF INDIA LIMITED Vs. RASHMI PARNAMI
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May 3, 2013 |
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TOWER VISION INDIA PVT. LTD. Vs. ORION SECURITY SOLUTIONS
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May 20, 2013 |
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TRANSAIR Vs. KUWAIT AIRWAYS
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October 21, 2013 |
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TRAXPO ENTERPRISES PVT. LTD Vs. PEC LIMITED
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December 17, 2013 |
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TREND SETTER SECURITIES & CREDITS PVT. LTD. Vs. P. DINAKARAN AND ANR.
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August 5, 2013 |
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TRIBHUWAN Vs. STATE
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February 21, 2013 |
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TRILOCHAN VERMA Vs. STATE
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October 11, 2013 |
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TRILOK CHAND TYAGI & ORS Vs. M C D
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February 14, 2013 |
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TRILOK SINGH Vs. INDER PAL
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July 15, 2013 |
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TRISTAR HOTELS PVT. LTD. Vs. M/S. SELECT INFRASTRUCTURE PVT. LTD.
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March 5, 2013 |
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TRIVENDER SINGH Vs. MOTIA WANTI
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July 1, 2013 |
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TRIVENI VERMA Vs. VIKAS
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May 29, 2013 |
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TRIVENI VERMA Vs. VIKAS GIRDHAR
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September 12, 2013 |
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September 11, 2013 |
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TTK PRESTIGE LTD Vs. INDIA BULLS RETAIL SERVICES LTD
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April 8, 2013 |
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TULSI DAS Vs. UNION OF INDIA AND ORS.
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May 21, 2013 |
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TULSI RAM ARYA Vs. CHAIRMAN DELHI TRANSCO LIMITED
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August 22, 2013 |
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TULSI RAM ARYA Vs. CHAIRMAN D.V.B. & ORS.
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January 31, 2013 |
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TUSHAR SHARMA Vs. UNION OF INDIA
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December 16, 2013 |
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TUSHAR SHARMA Vs. UNION OF INDIA
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November 22, 2013 |
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TVS NET TECHNOLOGIES LTD. Vs. TELECOMMUNICATION CONSULTANT INDIA LTD. & ANR.
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March 20, 2013 |
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U P STATEROAD TRANSPORT CORPORATION Vs. ASHOK KUMAR
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July 31, 2013 |
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U. PRINTS Vs. UNION OF INDIA
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February 25, 2013 |
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U.B. SINGH AND ORS. Vs. NATIONAL THERMAL POWER CORPORATION & ANR.
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May 14, 2013 |
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U.I. CARRIERS Vs. UNION OF INDIA
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October 3, 2013 |
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U.I.CARRIERS Vs. UNION OF INDIA
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July 3, 2013 |
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U.K. PAINT INDUSTRIES PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
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December 18, 2013 |
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U.O.I Vs. AJIT KUMAR SINGH
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August 5, 2013 |
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U.O.I Vs. U.C.SHARMA
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July 16, 2013 |
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U.P. STATE BRIDGE CORPORATION LTD. Vs. PRESIDING OFFICER & ANR.
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April 16, 2013 |
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U.S. PANDEY PRESIDENT OF W.A.S. Vs. UOI
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October 8, 2013 |
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U.VARADARAYA NAYAK Vs. S.K.ANAND
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December 12, 2013 |
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UCO BANK Vs. RAM PRAKASH KAKKAR & ORS.
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July 30, 2013 |
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UCO BANK Vs. RAM SARUP KAPUR
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October 23, 2013 |
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August 29, 2013 |
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UDAI KRISHNA DHAON Vs. UNION OF INDIA
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October 21, 2013 |
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UDAI SHANKAR KUMAR Vs. STATE (NCT OF DELHI)
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March 7, 2013 |
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UDAIBIR SINGH @ TINKU Vs. STATE
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November 21, 2013 |
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UDAY FOUNDATION FOR CONGENITAL DEFECTS Vs. UOI
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October 29, 2013 |
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UDIPI RESTURANT Vs. DDA
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May 20, 2013 |
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ULTIMATE BUILDERS & DEVELOPERS P. LTD Vs. SAPAN CHOPRA
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October 8, 2013 |
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UMA DEVI Vs. BIJDENDER SINGH
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August 26, 2013 |
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UMA KANT DUBEY Vs. CHAIRPERSON
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April 30, 2013 |
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UMA KAPOOR Vs. KAPIL AGGARWAL
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May 2, 2013 |
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UMA WALIA Vs. GOVT OF NCT OF DELHI AND ORS
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February 21, 2013 |
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UMED SINGH Vs. LAND & BUILDING DEPARTMENT
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April 29, 2013 |
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July 29, 2013 |
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UMED SINGH Vs. PRESIDING OFFICER & ANR.
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December 19, 2013 |
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UMESH BARTHWAL Vs. GNCT OF DELHI
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March 6, 2013 |
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UMESH CHANDRA Vs. UNION OF INDIA
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July 19, 2013 |
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UMESH KUMAR Vs. UNION OF INDIA
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July 23, 2013 |
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UMESH KUMAR Vs. STATE
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July 10, 2013 |
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UMESH KUMAR BAVEJA Vs. IL&FS TRANSPORTATION NETWORK LTD
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September 30, 2013 |
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UNICE ADA JEMOR Vs. CUSTOMS
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August 21, 2013 |
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UNION OF INDIA Vs. M.H. RIZVI
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July 19, 2013 |
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UNION OF INDIA Vs. HIMACHAL FUTURISTIC COMMUNICATIONS LTD.
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February 25, 2013 |
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UNION OF INDIA Vs. DOLY LOYI
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April 26, 2013 |
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UNION OF INDIA Vs. PANKAJ KUMAR SRIVASTAVA
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October 11, 2013 |
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UNION OF INDIA Vs. ADARSH SHARMA
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October 9, 2013 |
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UNION OF INDIA Vs. RAVINDER KAPOOR
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September 23, 2013 |
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UNION OF INDIA Vs. HARI SINGH
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September 23, 2013 |
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UNION OF INDIA Vs. DHARAMPAL SATYAPAL
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September 27, 2013 |
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UNION OF INDIA Vs. SANJAY KUMAR YADAV
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September 3, 2013 |
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UNION OF INDIA Vs. JS SHARMA
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September 4, 2013 |
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UNION OF INDIA Vs. AJAY KUMAR CHOUDHARY
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September 4, 2013 |
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UNION OF INDIA Vs. RAJESH BHATIA
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September 17, 2013 |
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UNION OF INDIA Vs. VISHWAS BHAMBURKAR
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September 13, 2013 |
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UNION OF INDIA Vs. LAXMI DEVI
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March 6, 2013 |
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UNION OF INDIA Vs. S.K.SHARMA
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March 1, 2013 |
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UNION OF INDIA Vs. KAMAL KUMAR
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March 14, 2013 |
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UNION OF INDIA Vs. KISHAN CHAND
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February 20, 2013 |
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UNION OF INDIA Vs. KAMLA PRASAD SINGH
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February 25, 2013 |
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UNION OF INDIA Vs. MALHOTRA BOOK DEPOT
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February 27, 2013 |
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UNION OF INDIA Vs. UTTAM SINGH DUGGAL & CO.
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February 25, 2013 |
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UNION OF INDIA Vs. SUBHASH CHANDRA AGARWAL
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April 17, 2013 |
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UNION OF INDIA Vs. UMESH NANDA
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April 1, 2013 |
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UNION OF INDIA Vs. SANJEEV KAPUR
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April 1, 2013 |
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UNION OF INDIA Vs. TEJINDER KUMAR DUA
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April 2, 2013 |
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UNION OF INDIA Vs. A.C.GANGADHARAN
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March 20, 2013 |
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UNION OF INDIA Vs. K.K.DAWAR
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March 22, 2013 |
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UNION OF INDIA Vs. RELIANCE INDUSTRIES LTD
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March 22, 2013 |
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UNION OF INDIA Vs. BISWABIJOYEE PANIGARIHI
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July 15, 2013 |
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UNION OF INDIA Vs. MADAN MOHAN
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July 8, 2013 |
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UNION OF INDIA Vs. KIRAN LAL
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July 10, 2013 |
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UNION OF INDIA Vs. M/S BURN STANDARD CO LTD
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April 12, 2013 |
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UNION OF INDIA Vs. NAKUL DEV
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April 12, 2013 |
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UNION OF INDIA Vs. DARSHANA DEVI
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July 17, 2013 |
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UNION OF INDIA Vs. RAVINDRA
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July 11, 2013 |
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UNION OF INDIA Vs. H.S.ROORKIWAL
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July 23, 2013 |
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UNION OF INDIA Vs. DHARAM PAL GUPTA
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July 24, 2013 |
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UNION OF INDIA Vs. NARENDER SINGH
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July 23, 2013 |
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UNION OF INDIA Vs. K.S.LUDU
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July 22, 2013 |
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UNION OF INDIA Vs. SANT RAM
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July 22, 2013 |
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UNION OF INDIA Vs. KULDEEP KUMAR SHARMA
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July 22, 2013 |
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UNION OF INDIA Vs. MAHENDRA PAL SINGH
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July 26, 2013 |
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UNION OF INDIA Vs. JAGDISH CHAND GUPTA
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July 30, 2013 |
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UNION OF INDIA Vs. A.K.RASTOGI
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August 5, 2013 |
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UNION OF INDIA Vs. FIRE RAM SINGH
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August 7, 2013 |
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UNION OF INDIA Vs. NITIN KUMAR DABAS
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August 12, 2013 |
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UNION OF INDIA Vs. MAHAVIR PRASAD
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July 29, 2013 |
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UNION OF INDIA Vs. LALIT KUMAR
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April 26, 2013 |
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UNION OF INDIA Vs. WHALE GRAPHICS (INDIA) LTD.
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November 19, 2013 |
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UNION OF INDIA Vs. RASIKA CHAUBE
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September 5, 2013 |
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UNION OF INDIA Vs. ELNET TECHNOLOGIES LTD. & ANR.
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February 6, 2013 |
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UNION OF INDIA Vs. FOREGEWELL ENGINEERING CORPORATION
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August 23, 2013 |
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UNION OF INDIA Vs. HARDEV SINGH
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August 23, 2013 |
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UNION OF INDIA Vs. SATISH JOSHI
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August 14, 2013 |
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UNION OF INDIA Vs. JAI PRAKASH
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August 14, 2013 |
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UNION OF INDIA Vs. SURESH CHANDRA
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September 3, 2013 |
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UNION OF INDIA Vs. SHANTI GURUNG
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May 22, 2013 |
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UNION OF INDIA Vs. GUNWANTI DEVI
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May 20, 2013 |
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UNION OF INDIA Vs. THANGLALMUON
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May 20, 2013 |
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UNION OF INDIA Vs. RAMESHWAR SINGH
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May 21, 2013 |
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UNION OF INDIA Vs. RAJ KUMAR
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May 20, 2013 |
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UNION OF INDIA Vs. S.C.UPADHYAY
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May 15, 2013 |
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UNION OF INDIA Vs. CENTRAL GOVT. SAG
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April 29, 2013 |
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UNION OF INDIA Vs. PT. MUNSHI RAM & ASSOCIATES PVT LTD
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May 3, 2013 |
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UNION OF INDIA Vs. VIJENDER SINGH
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May 14, 2013 |
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UNION OF INDIA Vs. RAMESH KUMAR
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May 6, 2013 |
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UNION OF INDIA Vs. TARSEM LAL VERMA
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May 9, 2013 |
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UNION OF INDIA Vs. P.K.SHARMA
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May 6, 2013 |
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UNION OF INDIA Vs. SHRI KISHAN
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May 7, 2013 |
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UNION OF INDIA Vs. SH. RAGHUBIR SINGH
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May 6, 2013 |
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UNION OF INDIA Vs. J.R.DHIMAN
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May 14, 2013 |
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UNION OF INDIA Vs. R.C NANGIA
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May 8, 2013 |
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UNION OF INDIA Vs. AJAY SINGH
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April 18, 2013 |
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UNION OF INDIA Vs. P.K. SRIVASTAVA
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April 9, 2013 |
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UNION OF INDIA Vs. M/S. TEXMACO LTD.
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April 22, 2013 |
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UNION OF INDIA Vs. NAU NIHAL SINGH RANA
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July 5, 2013 |
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UNION OF INDIA Vs. SATPAL SINGH
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January 11, 2013 |
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UNION OF INDIA Vs. RAMESH NAIR
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December 2, 2013 |
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UNION OF INDIA Vs. JAGDISH CHAND GUPTA
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November 26, 2013 |
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UNION OF INDIA Vs. ANITA SINGH
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October 31, 2013 |
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UNION OF INDIA Vs. A.M.MISHRA
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October 29, 2013 |
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UNION OF INDIA Vs. SYNBIOTICS LIMITED
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November 7, 2013 |
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UNION OF INDIA Vs. H.C.SHARATCHANDRA
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November 21, 2013 |
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UNION OF INDIA Vs. PRAMOD KUMAR JAIN
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November 19, 2013 |
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UNION OF INDIA Vs. MADAN LAL
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October 1, 2013 |
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UNION OF INDIA Vs. MOHD. SALIM BEG
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September 16, 2013 |
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UNION OF INDIA Vs. DEEPAK SHARMA
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September 18, 2013 |
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UNION OF INDIA Vs. RADHARANJAN PATTANAIK
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September 16, 2013 |
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UNION OF INDIA Vs. NISHA PRIYA BHATIA
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October 21, 2013 |
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UNION OF INDIA Vs. JAGDISH PRASAD
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April 22, 2013 |
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UNION OF INDIA Vs. PRABHU NATH PRASAD
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October 21, 2013 |
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UNION OF INDIA Vs. DELHI PAPER PRODUCTS CO PVT LTD AND ANR
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July 29, 2013 |
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UNION OF INDIA Vs. S K VIZ
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April 10, 2013 |
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UNION OF INDIA Vs. DURGA DUTT SAINI
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January 7, 2013 |
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UNION OF INDIA Vs. SATYA PRAKASH
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January 7, 2013 |
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UNION OF INDIA Vs. A.K.SHARMA
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January 4, 2013 |
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UNION OF INDIA Vs. ADIL SINGH
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January 4, 2013 |
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UNION OF INDIA Vs. DALIP SINGH
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January 2, 2013 |
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UNION OF INDIA Vs. R.S.ATAL
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January 4, 2013 |
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UNION OF INDIA Vs. PARBHATI RAM
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January 22, 2013 |
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UNION OF INDIA Vs. HARENDER KUMAR
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January 23, 2013 |
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UNION OF INDIA Vs. RAJ BETI
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January 16, 2013 |
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UNION OF INDIA Vs. HINDUSTAN OIL EXPLORATION
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February 5, 2013 |
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UNION OF INDIA & ORS Vs. GOPAL DASS
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April 29, 2013 |
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UNION OF INDIA & ORS. Vs. VINOD AGGARWAL
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March 13, 2013 |
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UNION OF INDIA & ORS. Vs. OM PRAKASH & ANR.
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February 18, 2013 |
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UNION OF INDIA AND ANR Vs. SURENDER KUMAR AND ORS
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April 23, 2013 |
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UNION OF INDIA AND ORS Vs. VIJENDER SINGH AND ORS
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April 26, 2013 |
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UNION OF INDIA AND ORS Vs. MANJIT SINGH & ORS
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January 15, 2013 |
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UNION OF INDIA GENERAL SECY IRCA Vs. ASHOK KUMAR RAI
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July 29, 2013 |
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UNION OF INDIA THR DEPARTMENT OF CUSTOMS Vs. YUIL MEASURES (INDIA) LIMITED
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August 26, 2013 |
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UNION OF INDIA THROUGH COMMISSIONER Vs. IND METAL EXTRUSIONS PVT. LTD
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January 2, 2013 |
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UNION OF INDIA THROUGH GENERAL MANAGER Vs. SITA RAM
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January 4, 2013 |
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UNION PUBLIC SERVICE COMMISSION Vs. AKSHAY BAHADUR
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October 28, 2013 |
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UNION PUBLIC SERVICE COMMISSION Vs. ARUN KUMAR
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December 6, 2013 |
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UNION PUBLIC SERVICE COMMISSION Vs. AMARJEET SINGH
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May 10, 2013 |
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UNION PUBLIC SERVICE COMMISSION Vs. G.S. SANDHU
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October 10, 2013 |
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UNISON HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 10, 2013 |
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UNITECH LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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May 15, 2013 |
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UNITED COFFEE HOUSE Vs. RAGHAV KALRA
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May 23, 2013 |
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UNITED INDIA INSURANCE CO LTD Vs. MAMTA
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August 22, 2013 |
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UNITED INDIA INSURANCE CO LTD Vs. SHUSHIL KUMAR & ORS
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August 7, 2013 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJU SAW
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September 26, 2013 |
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UNITED INDIA INSURANCE CO LTD Vs. TARA CHAND
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April 1, 2013 |
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UNITED INDIA INSURANCE CO LTD. Vs. PREM SAGAR
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April 22, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. BASANTI
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July 23, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. GUDDY
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March 18, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. AMARATTA
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April 4, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. SHANTA
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September 12, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. HARISH CHANDER AGGARWAL
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December 5, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. RAM ASHISH SINGH
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January 9, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. AVTAR SINGH
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January 15, 2013 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. KULDEEP
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March 14, 2013 |
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UNITED SPORTS TRADERS (DELHI) PCT LTD Vs. STANDING COUNSEL (CRIMINAL), GOVT. OF NCT OF DELHI
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July 25, 2013 |
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UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED Vs. SUDHA AND ORS
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October 25, 2013 |
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UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD Vs. RAJKUMARI
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March 1, 2013 |
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UNNIKRISHNAN Vs. UNION OF INDIA
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January 11, 2013 |
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UOI Vs. SHIV KUMAR GUPTA
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January 17, 2013 |
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UOI Vs. R.P.S.JAGGI
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January 2, 2013 |
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UOI Vs. K.L.BABLANI
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January 8, 2013 |
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UOI Vs. ASSOCIATION OF JUNIOR ENGINEERS
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January 10, 2013 |
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UOI Vs. J.P.SINGH
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December 17, 2013 |
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UOI Vs. GUNWATI DEVI
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October 8, 2013 |
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UOI Vs. ABHISHEKH DIXIT
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October 29, 2013 |
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UOI Vs. RAKESH MEHROTRA
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November 21, 2013 |
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UOI Vs. JAGDISH SINGH
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May 13, 2013 |
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UOI Vs. RPS PANWAR
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May 13, 2013 |
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UOI Vs. J.C.GONSALVEZ
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April 25, 2013 |
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UOI Vs. R.K. SINGH
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March 12, 2013 |
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UOI Vs. VIJAY KUMAR & ORS.
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November 13, 2013 |
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UOI Vs. RAJENDER RAM
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July 8, 2013 |
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UOI Vs. JATADHAR SINGH
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July 8, 2013 |
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UOI Vs. GM JAGANNADHARAO
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February 25, 2013 |
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UOI Vs. SWATI S. PATIL
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April 1, 2013 |
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UOI Vs. SWAPAN KUMAR DAS
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September 17, 2013 |
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UOI Vs. CHANDER BHAN SINGH
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July 17, 2013 |
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UOI Vs. KL TANEJA
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April 12, 2013 |
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UOI Vs. PRADEEP KUMAR MODWILLL
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August 19, 2013 |
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UOI Vs. P.N.PANDEY
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August 19, 2013 |
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UOI Vs. SANSAR CHAND
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August 27, 2013 |
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UOI Vs. AMWAY INDIA ENTERPRISES
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November 7, 2013 |
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UOI Vs. AMIT MUKHERJI
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May 20, 2013 |
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UOI & ANR. Vs. PS PURKAYASTHA
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April 18, 2013 |
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UOI & ORS. Vs. MISRI LAL
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April 18, 2013 |
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UP STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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May 24, 2013 |
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UP STATE ROAD TRANSPORT CORPORATION Vs. SEENA @SEEMA
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March 7, 2013 |
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UPSC Vs. PINKI GANERIWAL
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November 8, 2013 |
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UPSC Vs. TARSEM LAL
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October 22, 2013 |
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UPSC Vs. SUSHIL KUMAR
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October 29, 2013 |
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UPSC Vs. O.P. MEHRA
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October 22, 2013 |
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URI JUSTMAN Vs. M/S TELEPHONE CABLE LTD
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September 20, 2013 |
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URMILA Vs. UNITED INDIA INSURANCE CO. LTD
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September 16, 2013 |
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URMILA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
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January 11, 2013 |
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URMILA KUMARI Vs. RUKMANI DEVI
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January 9, 2013 |
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URRSHILA KERKAR Vs. MAKE MY TRIP (INDIA) PRIVATE LTD
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November 18, 2013 |
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USHA Vs. PUNJAB & SIND BANK & ORS.
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March 18, 2013 |
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USHA AGGARWAL Vs. PARMOD KUMAR GUPTA
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November 27, 2013 |
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USHA DIXIT Vs. DELHI DEVELOPMENT AUTHORITY
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May 29, 2013 |
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USHA IRON & FERRO METAL CORP LTD Vs. CIT
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December 2, 2013 |
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USHA JAIN Vs. SUSHIL KUMAR GUPTA
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December 16, 2013 |
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USHA MICRO PROCESS CONTROLS LTD Vs. COMMISSIONER OF INCOME TAX
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August 5, 2013 |
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USHA RANI Vs. DELHI FINANCIAL CORPORATION
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August 6, 2013 |
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UTOPIAN BUILDERS PVT LTD Vs. RAKESH GANDHI
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December 19, 2013 |
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UTTAM SINGH Vs. MCD
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July 26, 2013 |
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V KATJU Vs. DELHI DEVELOPMENT AUTHORITY & ORS
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January 17, 2013 |
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V. GOURIPATHI Vs. UNION OF INDIA
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December 10, 2013 |
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V.K.JINDAL Vs. DELHI VIDYUT BOARD
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July 22, 2013 |
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V.K.JOSHI Vs. UNION OF INDIA
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January 4, 2013 |
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V.K.SHARMA Vs. STATE FARMS CORPORATION OF INDIA LTD
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December 5, 2013 |
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V.K.SINGH Vs. UNION OF INDIA
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July 31, 2013 |
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V.K.SINGHAL Vs. DENA BANK
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July 10, 2013 |
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V.K.VERMA Vs. C.B.I.
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July 22, 2013 |
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V.M.MEHTA Vs. ULTRA CARE SECURITIES PVT. LTD
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September 3, 2013 |
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V.P. SHARMA THROUGH LRS Vs. DIRECTOR OF EDUCATION AND ANR.
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March 14, 2013 |
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V.P.SUNITA Vs. DDA
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December 17, 2013 |
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V.S LUV Vs. GOVT. OF NCT OF DELHI
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May 6, 2013 |
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V.S. MURTHY Vs. STATE
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January 21, 2013 |
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V.S.K SOOD Vs. VIR SURINDER BERI
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August 26, 2013 |
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V.S.MURTHY Vs. STATE (CBI)
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December 21, 2013 |
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VAISHALI SOOD Vs. JAMIA MILLIA ISLAMIA & ORS.
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August 19, 2013 |
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VAKIL KUMAR MEENA Vs. DIRECTOR EXPORT INSPECTION COUNCIL OF INDIA
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November 19, 2013 |
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VALE AUSTRALIA PTY LTD Vs. STEEL AUTHORITY OF INDIA LTD
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July 1, 2013 |
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VALUE FIRST DIGITAL MEDIA PRIVATE LIMITED Vs. STATE
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July 12, 2013 |
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VALVOLINE CUMMINS LIMITED Vs. APAR INDUSTRIES LIMITED
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November 25, 2013 |
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VANI Vs. UNIVERSITY OF DELHI AND ORS.
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April 30, 2013 |
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VARINDER JEET SINGH Vs. MUNICIPAL CORPORATION OF DELHI
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January 31, 2013 |
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VARITA SONI Vs. STATE
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January 15, 2013 |
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VARUN BHARDWAJ Vs. STATE BANK OF INDIA & ORS.
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February 6, 2013 |
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VASDEV SARAN (DECD ) & ORS Vs. CHANDER WATI DEVI
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February 14, 2013 |
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VASUDEV Vs. UOI
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September 12, 2013 |
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VED KAPOOR Vs. UNION OF INDIA
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September 16, 2013 |
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VED KUMAR Vs. INSTITUTIOIN OF ELECTRONICS
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September 18, 2013 |
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VED PARKASH Vs. C.B.I
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May 6, 2013 |
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March 8, 2013 |
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December 18, 2013 |
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VED PRAKASH Vs. OM PRAKASH DECEASED THRU.
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October 18, 2013 |
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VED PRAKASH Vs. GOVT OF NCT OF DELHI
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September 6, 2013 |
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VED PRAKASH GERA Vs. DELHI LIBRARY BOARD
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September 5, 2013 |
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VED PRAKASH GUPTA & ANR. Vs. M/S. ANCHON CHEMPLAST PVT. LTD. & ORS.
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February 4, 2013 |
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VED PRAKASH YADAV Vs. NARAYAN DAS
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September 17, 2013 |
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VED VRAT SHARMA Vs. AUTO NEEDS (I) PVT. LTD
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July 22, 2013 |
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VEDA RESEARCH LABORATORIES LTD Vs. SURVI PROJECTS
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February 20, 2013 |
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VEECON MEDIA & BROADCASTING PVT. LTD Vs. PRASAR BHARATI
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October 30, 2013 |
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VEENA RANI Vs. UNION OF INDIA
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April 12, 2013 |
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VEENA SURI Vs. STATE OF NCT OF DELHI
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September 16, 2013 |
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VEER ARJUN NEWSPAPER PVT. LTD. Vs. BAHORI LAL
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December 17, 2013 |
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VENKATESHWARA UNIVERSITY Vs. UNION OF INDIA
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July 11, 2013 |
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VIACOM 18 MEDIA PRIVATE LTD Vs. UNION OF INDIA
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May 24, 2013 |
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VIBHA Vs. RAMA NAND
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October 29, 2013 |
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VIDHA LAL Vs. KATHAK KENDRA & ANR.
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August 8, 2013 |
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February 19, 2013 |
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VIDUR IMPEX & TRADERS PVT. LTD. Vs. PRADEEP KUMAR KHANNA
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May 31, 2013 |
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VIGNESHWARA DEVELOPMENT PVT LTD & ANR Vs. NARENDER GUPTA
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March 12, 2013 |
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VIJAI INFRASTRUCTURE LIMITED Vs. PROGRESSIVE CONSTRUCTIONS LIMITED
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August 27, 2013 |
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VIJAY BAHADUR Vs. STATE
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February 14, 2013 |
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VIJAY DIXIT, SENIOR BUILDER AND ANR. Vs. D.D.A. AND ANR.
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May 7, 2013 |
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VIJAY DUTT SHARMA Vs. PRAHLAD RAI JALTHURIA
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October 4, 2013 |
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VIJAY GHAI Vs. PAL SINGH KARTAR SINGH
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November 1, 2013 |
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VIJAY GOEL Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. & ORS.
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September 30, 2013 |
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VIJAY KUMAR Vs. NEERU RAJPUT
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August 22, 2013 |
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VIJAY KUMAR Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA
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November 1, 2013 |
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VIJAY KUMAR Vs. NEW DELHI MUNICIPAL COUNCIL
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April 29, 2013 |
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VIJAY KUMAR Vs. STATE OF THE NCT OF DELHI
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November 20, 2013 |
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VIJAY KUMAR Vs. UOI
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July 29, 2013 |
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VIJAY KUMAR KAMAT Vs. STATE (NCT OF DELHI)
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May 17, 2013 |
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VIJAY KUMAR PANDEY Vs. STATE
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May 22, 2013 |
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VIJAY KUMAR SEKHRI Vs. TINNA OVERSEAS LTD.
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February 12, 2013 |
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VIJAY KUMAR SINGH Vs. MAHESH KUMAR
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July 5, 2013 |
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VIJAY KUMAR VERMA Vs. STATE
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December 2, 2013 |
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VIJAY POWER GENERATORS LTD Vs. UNION OF INDIA
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October 4, 2013 |
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VIJAY PRAKASH GUPTA Vs. J.N. PRASAD
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May 31, 2013 |
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VIJAY SHANKAR SHUKLA Vs. UNION OF INDIA
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September 6, 2013 |
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VIJAY SINGH Vs. HINDUSTAN ANTIBIOTICS LTD
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January 30, 2013 |
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VIJAY SINGH @ DARONA Vs. STATE OF N.C.T. OF DELHI
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February 26, 2013 |
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VIJAY SINGHAL Vs. GOVT OF NCT OF DELHI
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January 11, 2013 |
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VIJAY SINGHAL Vs. GOVT. OF NCT OF DELHI
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March 22, 2013 |
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VIJAY TATA Vs. STATE
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November 21, 2013 |
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VIJAYA C. GURSAHANEY Vs. DELHI DEVELOPMENT AURHORITY
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March 5, 2013 |
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VIJENDER @ BHATTI Vs. STATE
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September 26, 2013 |
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VIJENDER KUMAR AGGARWAL Vs. DEPARTMENT OF FOREST & WILD LIFE
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December 12, 2013 |
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VIJENDER SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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April 8, 2013 |
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VIJENDRA KUMAR Vs. SHAILENDER KAPOOR
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September 5, 2013 |
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VIJENDRA SINGH CHAUHAN Vs. PARSVNATH DEVELOPERS LTD
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March 15, 2013 |
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VIJETA Vs. STATE
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October 9, 2013 |
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VIKAAS AHLUWALIA Vs. SIMRAN AHLUWALIA
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December 20, 2013 |
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VIKAL BUSINESS CORPORATION Vs. BISHAN DAS
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March 12, 2013 |
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VIKAS Vs. STATE (NCT OF DELHI)
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February 5, 2013 |
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VIKAS & ANR. Vs. STATE & ANR.
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September 2, 2013 |
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VIKAS @ KISHORE Vs. STATE
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July 4, 2013 |
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VIKAS CHOWDHARY Vs. UNION OF INDIA
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April 12, 2013 |
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VIKAS DEDEECH Vs. RICHLOOK GARMENTS (P) LTD.
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February 15, 2013 |
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VIKAS KUMAR Vs. UNION OF INDIA
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April 1, 2013 |
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VIKAS SINGH Vs. AIRPORT AUTHORITY OF INDIA
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August 2, 2013 |
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VIKASH Vs. STATE OF NCT OF DELHI
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March 20, 2013 |
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VIKRAM KUMAR Vs. STATE OF NCT OF DELHI
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May 6, 2013 |
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VIKRAMADITYA BHARTIA Vs. DDA
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July 2, 2013 |
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VIMAL KUMAR GOYAL Vs. NEW INDIA ASSURANCE COMPANY LTD
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November 18, 2013 |
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VIMI VERMA Vs. SANJAY VERMA
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October 21, 2013 |
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VIMLA DHIMAN Vs. STATE
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August 23, 2013 |
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VIMLESH @ KAMLESH Vs. STATE
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April 22, 2013 |
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VINAIK GOODS TRANSPORT CO Vs. MUNICIPAL CORPORATION OF DELHI
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July 26, 2013 |
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VINAY KUMAR GUPTA Vs. SMT. SATYA RANI
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November 18, 2013 |
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VINDHYA TELELINKS LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
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September 2, 2013 |
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VINEETA SHARMA Vs. RAKESH SHARMA
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October 29, 2013 |
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VINESH CHANDRA SAXENA Vs. UOI AND ORS
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March 8, 2013 |
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VINESH CHANDRA SAXENA Vs. UOI
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January 7, 2013 |
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VINOD Vs. STATE
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April 26, 2013 |
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VINOD KUMAR Vs. STATE
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September 9, 2013 |
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VINOD KUMAR Vs. C P
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April 29, 2013 |
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VINOD KUMAR Vs. ALL INDIA BLIND RELIEF SOCIETY
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September 4, 2013 |
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VINOD KUMAR Vs. UOI
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July 16, 2013 |
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VINOD KUMAR Vs. FOOD CORPORATION OF INDIA
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March 20, 2013 |
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VINOD KUMAR Vs. PREM PAL
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April 2, 2013 |
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VINOD KUMAR Vs. STATE
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March 5, 2013 |
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VINOD KUMAR Vs. STATE
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October 1, 2013 |
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VINOD KUMAR Vs. AJIT SINGH
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October 1, 2013 |
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VINOD KUMAR Vs. STATE
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November 1, 2013 |
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VINOD KUMAR Vs. STATE
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October 23, 2013 |
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VINOD KUMAR Vs. TATA AIG GENERAL INSURANCE CO.LTD.
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July 1, 2013 |
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VINOD KUMAR Vs. SHRI AMIT BANSAL
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May 10, 2013 |
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VINOD KUMAR Vs. PARIMAL RAI AND ORS.
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April 22, 2013 |
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VINOD KUMAR @ SHAHID Vs. STATE (GOVT. OF NCT) OF DELHI
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September 20, 2013 |
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VINOD KUMAR GUPTA Vs. UNION OF INDIA
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November 19, 2013 |
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VINOD KUMAR JATIA Vs. UNION OF INDIAN
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October 3, 2013 |
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VINOD KUMAR SHARMA Vs. GENERAL MANAGER PUNJAB NATIONAL BANK
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April 18, 2013 |
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VINOD KUMAR SHARMA AND ANR Vs. VIRENDER KUMAR SHARMA
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July 22, 2013 |
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VINOD KUMAR SINGH Vs. D.D.A.
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May 20, 2013 |
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VINOD MALHOTRA Vs. UOI
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March 22, 2013 |
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VINOD MEHTA Vs. ORIENTAL INSURANCE CO. LTD
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March 19, 2013 |
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VINOD RAWAL Vs. STATE OF DELHI
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February 12, 2013 |
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VINOD SERVICE STATION Vs. ACP, LICENSING AND ORS.
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November 13, 2013 |
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April 22, 2013 |
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VIOM NETWORK LTD Vs. S TEL PVT LTD
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November 11, 2013 |
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VIPIN AGGARWAL Vs. MOHINDER SINGH
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April 29, 2013 |
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VIPIN CHANANA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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February 5, 2013 |
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VIPIN MALIK Vs. INSTITUTE OF CHARTERED ACCOUNTANT OF INDIA
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April 22, 2013 |
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VIPIN OBEROI Vs. LT. COL. (RETD.) A.N.ANAND
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October 11, 2013 |
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VIPUL KUMR Vs. LOK SABHA SECRETARIAT
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September 2, 2013 |
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VIR PRATAP SINGH Vs. UOI AND ANR.
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March 14, 2013 |
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VIRAJ STEEL & ENERGY LTD Vs. SKODA SPONGE IRON & STEEL CO
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August 12, 2013 |
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VIRENDER Vs. STATE OF NCT OF DELHI
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May 14, 2013 |
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May 10, 2013 |
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VIRENDER @ PAPPU ETC Vs. STATE
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August 1, 2013 |
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VIRENDER ARAN Vs. DEVINDER SINGH
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December 10, 2013 |
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July 19, 2013 |
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VIRENDER KUMAR GARG Vs. RAVINDER KUMAR GARG
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August 29, 2013 |
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November 21, 2013 |
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VIRENDER KUMAR GAUR Vs. STATE BANK OF INDIA & ORS
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February 14, 2013 |
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VIRENDER KUMAR RAI Vs. STATE (NCT OF DELHI)
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September 9, 2013 |
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VIRENDER MALIK Vs. STATE AND ORS.
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May 21, 2013 |
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VIRENDER PAL Vs. STATE NCT OF DELHI
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June 7, 2013 |
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April 8, 2013 |
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VIRENDER SINGH Vs. DELHI ADMINISTRATION
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January 16, 2013 |
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VIRENDRA KUMAR MARKANDE Vs. TARSEEM CHAND JAIN
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October 25, 2013 |
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VIRENDRA SINGH Vs. STATE
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May 7, 2013 |
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VIRSA SINGH Vs. UNION OF INDIA
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October 22, 2013 |
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VISHAL BEVERAGES PVT. LTD. Vs. UNION OF INDIA
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August 12, 2013 |
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VISHAL GROVER Vs. O.P.BATRA
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December 11, 2013 |
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VISHAL KAPOOR Vs. YASHNA KAPOOR
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November 21, 2013 |
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VISHAL MAINA @ A.A.VISHAL CHAUDHARY Vs. UNIVERSITY OF DELHI
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August 21, 2013 |
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VISHNU KHANDELWAL Vs. STATE
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May 22, 2013 |
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VISHNU MANGLANI Vs. M/S TUFF ENERGY P. LTD
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August 2, 2013 |
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VISHNU PAL SINGH Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION
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July 24, 2013 |
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VISHNU S KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
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September 9, 2013 |
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VISHWA BHARTI PUBLIC SCHOOL Vs. INDER JEET SINGH
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October 24, 2013 |
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VISHWESHWAR @ MUNNA Vs. STATE
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October 28, 2013 |
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VISTAR CONSTRUCTION (P) LTD Vs. UNION OF INDIA
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January 23, 2013 |
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VIVEK GARG Vs. Y.C KURELE
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September 5, 2013 |
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VIVEK RANJAN BISWAS Vs. UNION OF INDIA
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August 14, 2013 |
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VIVEK SINHA Vs. CBI & ANR.
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November 11, 2013 |
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VIVEK YADAV Vs. AIRPORT AUTHORITY OF INDIA
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July 18, 2013 |
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VIVEKA NAND Vs. UNION OF INDIA
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July 22, 2013 |
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VIVEKANAND JHA Vs. INDIAN COUNCIL OF HISTORICAL RESEARCH
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July 2, 2013 |
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VK BHATNAGAR AND ANR. Vs. CHARANJIT LAL MEHRA AND ORS.
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February 15, 2013 |
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VODAFONE INFRASTRUCTURE LTD Vs. STATE
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April 18, 2013 |
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VODAFONE MOBILE SERVICE LTD Vs. UNION OF INDIA
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February 15, 2013 |
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VOITH PAPER FABRICS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
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October 11, 2013 |
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W. MORRIS ROMEL ROY AND ORS. Vs. AIRPORTS AUTHORITY OF INDIA
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November 28, 2013 |
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WALIA DESTINATION Vs. ROAD GEARS
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September 10, 2013 |
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WALJIS TRAVELS (I) PVT LTD Vs. GOVT. (NCT) OF DELHI
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October 31, 2013 |
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WASIM Vs. STATE
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May 9, 2013 |
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WASIM PAHARI Vs. STATE
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September 5, 2013 |
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WATER SUPPLY AND SEWAGE DISPOSAL Vs. P O LABOUR COURT
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May 14, 2013 |
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WAZIR SINGH MOUR Vs. UOI
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February 20, 2013 |
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WEALTH ESTATE PVT LTD Vs. K CHANDRA
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October 25, 2013 |
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WEIDER PUBLICATIONS Vs. PUSHPENDRA SRIVASTAV
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January 7, 2013 |
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WEIZMANN LTD Vs. SHOES EAST LTD
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May 16, 2013 |
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WELFARE ASSOCIATION OF ELECTRONIC TRADE & TECHNOLOGY DEVELOPMENT CORPORATION OFFICERS Vs. UNION OF INDIA
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July 2, 2013 |
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WELL PROTECT MANPOWER SERVICES Vs. LAL BAHADUR SHASTRI HOSPITAL
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September 6, 2013 |
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WELL PROTECT MANPOWER SERVICES PVT. LTD Vs. DELHI TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
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September 16, 2013 |
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WESTON TUBES PVT LIMITED Vs. NATIONAL INSURANCE COMPANY LTD
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May 14, 2013 |
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WHALE STATIONERY PRODUCTS LTD Vs. KORES C.E.GMBH
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November 28, 2013 |
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WHIRLPOOL OF INDIA LTD Vs. UNION OF INDIA
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February 28, 2013 |
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WHIRPOOL OF INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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September 2, 2013 |
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WILSON Vs. STATE
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November 11, 2013 |
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WING COMMANDER RAVI MANI Vs. UNION OF INDIA
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December 10, 2013 |
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WINNIE SAMPSON Vs. LT. GOVR. OF DELHI
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May 20, 2013 |
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WIPRO LIMITED Vs. UNION OF INDIA
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February 13, 2013 |
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WISHWA MITTAR BAJAJ Vs. UOI
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April 10, 2013 |
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WOODWARD GOVERNOR INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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August 21, 2013 |
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WORLD PHONE INDIA PVT LTD Vs. WPI GROUP
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March 15, 2013 |
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WORLD WRESTLING ENTERTAINMENT INC Vs. RESHMA COLLECTION
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October 4, 2013 |
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WORLDLINK FINANCE LTD Vs. REGENCY INDUSTRIES LTD
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January 11, 2013 |
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WSP ENGINEERING SERVICES LTD Vs. R.C PANWAR
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May 10, 2013 |
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WUXE ZHANG Vs. SUBHASH AGARWAL
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July 22, 2013 |
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X Vs. GOVT OF NCT OF DELHI
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December 6, 2013 |
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X Vs. STATE (N.C.T. OF DELHI)
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March 22, 2013 |
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X Vs. SK SRIVASTAVA
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January 4, 2013 |
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XEROX MODICORP LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 2, 2013 |
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Y.K.MEHTA Vs. UNION OF INDIA
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October 7, 2013 |
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Y.P. KHANNA Vs. N.P.S. BHANDARI
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August 30, 2013 |
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Y.S. KAPOOR Vs. CENTRAL BANK OF INDIA
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April 1, 2013 |
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YACHTING ASSOCIATION OF INDIA Vs. BOARDSAILING ASSOCIATION OF INDIA
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August 22, 2013 |
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YADHAV BALIRAM Vs. UNION OF INDIA
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May 21, 2013 |
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YAGYA DUTT SHARMA Vs. STATE (NCT OF DELHI)
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September 9, 2013 |
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YASH PAL SAINI Vs. PUSHPA SAINI AND ORS.
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April 23, 2013 |
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YASH SEHRAWAT Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
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December 20, 2013 |
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YASHIKA MEHNDIRATTA Vs. AMIT MEHNDIRATTA
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May 2, 2013 |
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YASHODA SHARMA Vs. P.K. SRIVASTAVA
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June 21, 2013 |
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YASHPAL Vs. STATE & ORS.
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August 12, 2013 |
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YASHPAL RAGHAV Vs. STATE
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May 31, 2013 |
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YASHPAL RAIKAR Vs. STATE OF DELHI
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July 9, 2013 |
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YASHPAL SINGH Vs. D D A
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April 18, 2013 |
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YASHPAL SINGH NAGAR Vs. JAMIA MILIA ISLAMIA
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August 14, 2013 |
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YASHPAUL DEVGAN Vs. RAJENDER KUMAR
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November 18, 2013 |
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YASMEEN SAYED Vs. CENTRAL WAREHOUSING CORPORATION
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May 17, 2013 |
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YATENDRA SINGH MEENA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
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January 11, 2013 |
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YATINDER MOHAN DUA Vs. DELHI UNIVERSITY, DELHI
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October 25, 2013 |
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YES BANK LTD Vs. M/S INTERNATIONAL ELECTRON DEVICES LTD
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August 12, 2013 |
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YOGENDER PAL SINGH AND ANR. Vs. GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI AND ANR.
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May 6, 2013 |
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YOGENDER PRATAP SINGH Vs. STATE (NCT OF DELHI) AND ORS.
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March 6, 2013 |
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YOGENDER SINGH Vs. PREM LATA
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September 27, 2013 |
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YOGENDER SINGH Vs. KOTAK MAHINDRA BANK LTD
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September 11, 2013 |
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YOGENDRA SINGH Vs. UNION OF INDIA
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January 29, 2013 |
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YOGESH Vs. LAND AND BUILDING DEPARTMENT
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May 20, 2013 |
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YOGESH DUTT Vs. DIRECTOR OF EDUCATION
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July 15, 2013 |
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YOGESH JAIN Vs. SUDHA JAIN
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January 3, 2013 |
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YOGESH JAIN Vs. SATISH KUMAR DHANKAR
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December 2, 2013 |
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YOGESH KUMAR SHARMA Vs. VEENA
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July 17, 2013 |
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YOGESH KUMAR SWAIN Vs. MANAGEMENT OF M/S BIRLA TEXTILE MILLS
|
September 17, 2013 |
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YOGESH RADHAKRISHNAN Vs. MEDIA NETWORKS & DISTRIBUTION
|
March 19, 2013 |
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YOGINDER SHARMA Vs. MANGT. OF ARVALI LEASING LTD
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April 2, 2013 |
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YORK EXPORTS (P) LIMITED Vs. COMMSSIONER OF INCOME TAX
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August 14, 2013 |
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YOSHIO KUBO Vs. CIT
|
July 31, 2013 |
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YUDHVIR SINGH Vs. INDIAN OIL CORPORATION LIMITED
|
July 11, 2013 |
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YUIL MEASURES INDIA LTD Vs. STATE
|
April 26, 2013 |
|
ZAFAR UMAR KHAN @ JAFAR UMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
March 13, 2013 |
|
ZAHOOR AHMED Vs. RAJESH KATYAL
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September 27, 2013 |
|
ZAISHU XIE Vs. ORIENTAL INSURANCE COMPANY LTD
|
October 31, 2013 |
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ZAISHU XIE & ANR Vs. ORIENTAL INSURANCE COMPANY LTD & ORS
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July 26, 2013 |
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ZAKARIA ILYAS EXPORT CORPORATION Vs. JT. SECY., MINISTRY OF FINANCE
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July 25, 2013 |
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ZAMEER AHMAD Vs. STATE
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September 4, 2013 |
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ZARAR KHAN @ MULLA Vs. STATE (GOVT. OF NCT OF DELHI)
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November 8, 2013 |
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ZEST AVIATION PRIVATE LTD Vs. UNION OF INDIA
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February 13, 2013 |
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ZHUHAI HANSEN TECHNOLOGY CO LTD Vs. SHILPI CABLE TECHNOLOGIES LTD
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March 19, 2013 |
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ZILE SINGH Vs. STATE GNCT OF DELHI
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December 12, 2013 |
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ZILE SINGH Vs. LAND ACQUISITION COLLECTOR AND ORS.
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January 31, 2013 |
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ZTE CORPORATION Vs. SIDDHANT GARG
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March 14, 2013 |
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