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AJAY BATRA Vs. Y P BATRA
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July 5, 2012 |
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CIT Vs. HINDUSTAN LEVER LTD.
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December 12, 2012 |
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GOPAL PRASAD SHASTRI Vs. STATE (NCT OF DELHI)
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November 21, 2012 |
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IDEA CELLULAR LIMITED Vs. UNION OF INDIA
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July 13, 2012 |
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MAMRAM EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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August 30, 2012 |
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NAVEEN CHANDRA JHA Vs. CHIEF SECRETARY GOVT OF NCT
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April 23, 2012 |
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SILVER OAKS PROPERTY MANAGEMENT SERVICES LIMITED Vs. STATE
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December 18, 2012 |
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USHA SRIVASTAVA Vs. PROGRESSIVE FINLEASE LTD.
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December 4, 2012 |
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VARUN GAUBA Vs. PUNJAB & SIND BANK
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July 9, 2012 |
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VIPUL GUPTA Vs. STATE
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June 14, 2012 |
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3 W INTERNATIONAL Vs. ASHOK KUMAR SEHDEV
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April 17, 2012 |
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A D KUMAR Vs. GIAN CHAND KUMAR
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January 9, 2012 |
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A GANPATHY Vs. UNION OF INDIA
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August 16, 2012 |
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A K AHUJA Vs. SURESH KUMAR TALWAR
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May 22, 2012 |
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A K EXIM PVT LTD Vs. JAMUNA THREAD INDUSTRY PVT LTD
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July 5, 2012 |
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A K GAUTAM Vs. UOI
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May 14, 2012 |
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A K KAKAR Vs. SHEELA KHANNA
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February 13, 2012 |
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A K MITRA Vs. UOI
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July 3, 2012 |
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A K NARULA Vs. IQBAL AHMED
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September 18, 2012 |
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A K SABHARWAL Vs. STATE
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January 23, 2012 |
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A K TYAGI Vs. UNION OF INDIA
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March 27, 2012 |
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A KRISHNA REDDY Vs. CBI
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May 15, 2012 |
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A P JAIN Vs. RAJESH GUPTA
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March 30, 2012 |
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A R ABDUL GAFFAR Vs. UNION OF INDIA
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June 1, 2012 |
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A R BANERJEE Vs. R S VERMA
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April 10, 2012 |
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A R KHANNA Vs. DELHI DEVELOPMENT AUTHORITY
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April 25, 2012 |
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A S NARAYANA RAO Vs. CBI
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April 20, 2012 |
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A S RAWAT Vs. GOVT OF NCT OF DELHI
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May 23, 2012 |
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A. ENTERTAINMENT PVT. LTD Vs. APPLAUSE ENTERTAINMENT PVT. LTD
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October 31, 2012 |
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A.C. ROY Vs. SANJAY KUMAR & ORS.
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October 31, 2012 |
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A.G.HOLDINGS PVT LTD Vs. INCOME TAX OFFICER
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April 25, 2012 |
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A.P. MOLLER - MAERSK A/S & ANR. Vs. MAERSK MINING AND EXPLORATION PRIVATE LIMITED
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June 1, 2012 |
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A.P.JAIN Vs. UNION OF INDIA
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March 14, 2012 |
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A.V.M. (RETIRED) K.G. MOHAN CHANDRA Vs. ARUN MOHAN CHANDRA & ORS.
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October 8, 2012 |
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AAR ESS AND CO Vs. RATHI UDYOG LTD
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April 19, 2012 |
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AARTI INDUSTRIES Vs. AUTHENTIC EXPORTS AND IMPORTS PVT LTD
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October 15, 2012 |
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ABASKAR CONSTRUCTION PVT LTD Vs. LAND & DEVELOPMENT OFFICER
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July 13, 2012 |
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ABB LIMITED Vs. COMMISSIONER, DELHI VALUE ADDED TAX
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September 28, 2012 |
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ABB LTD Vs. SANDEEP SURI
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February 16, 2012 |
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ABBAS HUSSAIN ALIAS MUNIM Vs. GOVT OF NCT OF DELHI
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September 5, 2012 |
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ABDUL BAKI MANDAL Vs. STATE
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February 27, 2012 |
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ABDUL KALAM ALIAS MULLAJI Vs. UOI
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April 9, 2012 |
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ABDUL MATEEN Vs. UOI
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November 6, 2012 |
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ABDUL MUTALIB Vs. UNION OF INDIA
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May 2, 2012 |
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ABDUL QADIR Vs. PRAKASH RANI BHALLA
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August 6, 2012 |
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ABDUL RAHIM ALIAS INDORI Vs. STATE OF NCT OF DELHI
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May 4, 2012 |
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ABDUL REHMAN Vs. JEEVAN LAL
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April 20, 2012 |
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ABDUL WAHID Vs. ZAHOOR AHMED
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January 23, 2012 |
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ABHANI DISTRIBUTOR Vs. MIRIK HEALTH FOODS PVT LTD
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July 18, 2012 |
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ABHAY SINGH Vs. STATE OF NATIONAL CAPITAL OF DELHI
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January 17, 2012 |
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ABHIJIT GHOSH Vs. UNION OF INDIA
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August 24, 2012 |
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ABHILASH JAIN Vs. SURENDER KUMAR KALRA
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May 25, 2012 |
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ABHINAV JINDAL Vs. STATE
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March 23, 2012 |
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ABHINEET PESTICIDES PRIVATE LIMITED Vs. FERN HEALTHCARE PRIVATE LIMITED
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November 7, 2012 |
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ABHIPRA COMMODITY CONSUTLTANTS P. LTD. & ORS. Vs. GOVT. OF NCT OF DELHI & ANR.
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February 17, 2012 |
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ABHISHEK CEMENT LTD Vs. UNION OF INDIA
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May 22, 2012 |
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ACC LTD Vs. DISTRICT VALUATION OFFICER
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May 21, 2012 |
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ACCEBEEN STEEL PVT LTD Vs. JAI SHREE KHANNA
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July 23, 2012 |
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ACORUS UNITECH WIRELESS PRIVATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 28, 2012 |
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ACPL HR SERVICES PRIVATE LIMITED Vs. ASSOCIATED CONSULTANTS PRIVATE LIMITED
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September 18, 2012 |
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ADARSH KAUR GILL Vs. S H MAWASI
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February 2, 2012 |
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ADELIE BUILDERS & DEVELOPERS PRIVATE LIMITED Vs. DLF UNIVERSAL LTD
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July 6, 2012 |
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ADIL RASHID SIDDIQUI Vs. UNION OF INDIA
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January 20, 2012 |
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ADITYA CHANDERSHEKHAR PANDIT Vs. STATE OF NCT OF DELHI
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August 1, 2012 |
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ADITYA GOYAL Vs. D.D.A.
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December 17, 2012 |
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ADITYA GUPTA @ BABLOO Vs. STATE
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November 22, 2012 |
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ADITYA KHANNA Vs. ASST COMMISSIONER OF INCOME TAX
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May 3, 2012 |
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ADVANCE TELEVISION NETWORK LTD Vs. REGISTRAR OF COMPANIES
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April 20, 2012 |
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ADVENT HOSPITALITY PVT LTD Vs. TRISTAR HOTELS PVT LTD
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July 19, 2012 |
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AELTEMESH REIN Vs. ASHOK KUMAR
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April 24, 2012 |
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AFSAR Vs. STATE OF DELHI
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March 15, 2012 |
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AFSAR AND ANWAR Vs. STATE
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April 20, 2012 |
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AFZAL HUSSAIN Vs. UNION OF INDIA
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May 30, 2012 |
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AGARPARA JUTE MILLS LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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May 8, 2012 |
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AGGARWAL PAPERS Vs. MUKESH KUMAR DECD THR LRS
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October 17, 2012 |
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AGRBANDHU FOOTWEARS P LTD Vs. DAYANAND JAIN
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May 1, 2012 |
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AGRITRADE INTERNATIONAL PVT LTD Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA
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February 13, 2012 |
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AGROHA Vs. KLJ POLLYALLOYS
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November 23, 2012 |
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AGROHA & ANR. Vs. M/S. KLJ POLLYALLOYS
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November 29, 2012 |
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AHAAR INTERNATIONAL (INDIA) LTD Vs. SIFTER PROJECT SERVICES
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October 12, 2012 |
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AHALAVATH ORGNICS LTD Vs. STATE BANK OF MYSORE
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May 25, 2012 |
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AHMED OOMERBHOY Vs. GAUTAM TANK
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July 27, 2012 |
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AHUJA MASALA COMPANY PVT. LTD Vs. GOVT. OF NCT OF DELHI
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October 19, 2012 |
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AIJAZ HUSSAIN KHWAJA Vs. STATE OF DELHI
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February 9, 2012 |
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AIR CUSTOMS Vs. RAM CHANDER
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February 14, 2012 |
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AIR FORCE SENIOR SECONDARY SCHOOL Vs. PUSHPA SAH
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September 25, 2012 |
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AIR INDIA LTD Vs. ADITYA BERI
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May 23, 2012 |
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AIR INDIA LTD Vs. GOVT OF INDIA
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May 18, 2012 |
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AIR INDIA LTD Vs. GOVT OF INDIA
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April 23, 2012 |
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AIR MARSHAL SATISH C LAL Vs. J J SINGH
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February 2, 2012 |
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AIR MARSHAL SHIV DEV SINGH Vs. SWADESH BHARDWAJ
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September 3, 2012 |
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AIRLINE ALLIED SERVICES LTD Vs. SALOME SINGSIT
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September 12, 2012 |
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AIRPORT AUTHIRITY OF INDIA Vs. SHAKTI RESORTS AND HOTELS LIMITED
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February 16, 2012 |
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AIRPORT AUTHORITY OF INDIA Vs. RAM GOPAL & ORS.
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July 31, 2012 |
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AIRPORTS AUTHORITY OF INDIA Vs. RAJENDRA WANCHOO
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September 10, 2012 |
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AIRPORTS AUTHORITY OF INDIA Vs. STATE OF JAMMU AND KASHMIR
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January 4, 2012 |
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AIRPORTS AUTHORITY OF INDIA Vs. DEEPAK INDUSTRIES LTD
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August 17, 2012 |
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AIRPORTS AUTHORITY OF INDIA Vs. ASHOK KUMAR MALHOTRA
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July 30, 2012 |
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AIRWAYS EMPLOYEES ASSOCIATION Vs. AIRWAYS INTERNATIONAL LTD
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May 21, 2012 |
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AIRWAYS INTERNATIONAL LTD Vs. GOVT. OF NCT OF DELHI
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January 25, 2012 |
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AJANTA OFFSET AND PACKAGINGS LTD Vs. GREHARD PEPER GMBH
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September 24, 2012 |
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AJAY ALIAS CHOTU Vs. STATE
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February 29, 2012 |
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AJAY BAGRI & ORS. Vs. STATE & ANR.
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March 19, 2012 |
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AJAY BHATNAGAR Vs. PRESIDING OFFICER
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October 4, 2012 |
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AJAY BIKRAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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March 26, 2012 |
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AJAY GOEL Vs. COMMISSIONER OF DELHI POLICE
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November 7, 2012 |
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AJAY GULIYA Vs. ASST COMMISSIONER OF INCOME TAX,NEW DELHI
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July 16, 2012 |
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AJAY GUPTA Vs. STATE
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July 5, 2012 |
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AJAY GUPTA Vs. BSES RAJDHANI POWER LTD
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April 10, 2012 |
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AJAY JAIN Vs. RAJAT SHARMA
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August 6, 2012 |
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AJAY KUMAR Vs. SANJAY RAJU GOEL & ORS
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May 18, 2012 |
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AJAY KUMAR Vs. N.D.M.C.
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March 5, 2012 |
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AJAY KUMAR Vs. STATE
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September 7, 2012 |
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AJAY KUMAR Vs. STATE
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March 6, 2012 |
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AJAY KUMAR JAIN Vs. STATE
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September 26, 2012 |
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AJAY KUMAR NARULA Vs. UNION OF INDIA
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April 12, 2012 |
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AJAY KUMAR SINGH Vs. HARJEET SINGH BHATIA
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March 12, 2012 |
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AJAY MITTAL Vs. MADAN GOPAL
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August 9, 2012 |
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AJAY PALIWAL Vs. SANJAY PALIWAL
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January 16, 2012 |
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AJAY SINGH Vs. STATE
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July 17, 2012 |
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AJAYPAL Vs. MOHIT NAGAR
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March 12, 2012 |
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AJEET SINGH KATIYAR Vs. STATE
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July 10, 2012 |
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AJIT KAKKAR Vs. UNION OF INDIA & ORS
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May 4, 2012 |
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AJIT KR. NAG Vs. M.M.T.C. LTD
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November 20, 2012 |
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AJIT PAL SINGH Vs. SHASHI KAURA
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July 6, 2012 |
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AJIT SINGH Vs. PARAMJIT SINGH
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August 9, 2012 |
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AJIT SINGH Vs. RITA DEVI
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November 26, 2012 |
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AJIT SINGH Vs. ANIL DHANKER
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October 16, 2012 |
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AJIT SINGH GILL Vs. ARVIND KHOSLA
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December 4, 2012 |
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AJIT SINGH YADAV Vs. STATE
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March 27, 2012 |
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AKANBI OLAMILEKAN MOHEMMAD Vs. THE STATE
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November 2, 2012 |
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AKASH GUPTA Vs. MCD
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February 27, 2012 |
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AKHILESH Vs. STATE OF NCT OF DELHI
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May 28, 2012 |
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AKHILESH KUMAR Vs. UOI
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July 19, 2012 |
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AKHILESH PRATAP SINGH Vs. STATE NCT OF DELHI
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November 6, 2012 |
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AKHTAR KHAN @ VICKY Vs. STATE
|
March 27, 2012 |
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ALANKIT ASSIGNMENTS LTD Vs. CDR S.P. PURI
|
February 10, 2012 |
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ALCATEL-LUCENT INDIA LTD Vs. USHA INDIA LTD
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June 1, 2012 |
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ALERT INDIA PVT LIMITED Vs. AAR AAY PRODUCTS PVT LTD
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August 31, 2012 |
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ALESSA DEVELOPERS & INFRASTRUCTURES PRIVATE LIMITED Vs. STATE
|
July 13, 2012 |
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ALEXENDER Vs. BHAWANI SHANKER
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March 20, 2012 |
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ALFA BHOJ PVT LTD Vs. NEW DELHI MUNICIPAL COUNCIL
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July 9, 2012 |
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ALFA DEVELOPERS PVT. LTD. Vs. RANGER BREWERIES LTD. (RBL)
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March 1, 2012 |
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ALFA LAVAL INDIA LTD Vs. J.K. PAPER LIMITED
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March 5, 2012 |
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ALFA THERM LTD Vs. CHANDRA KALA
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February 16, 2012 |
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ALI HUSSAIN KHAN Vs. MAHINDER PAL SINGH
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March 6, 2012 |
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ALI MOHAMMED BABA Vs. NATIONAL HYDRO-ELECTRIC POWER CORPORATION LTD
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September 11, 2012 |
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ALKA GUPTA Vs. MEDICAL COUNCIL OF INDIA
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November 30, 2012 |
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ALKARMA Vs. MOHAN LAL HARBANS LAL BHAYANA
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August 29, 2012 |
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ALL INDIA CONFEDERATION OF THE BLIND Vs. UNION OF INDIA
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March 7, 2012 |
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ALL INDIA DEFENCE SERVICES ADVOCATES ASSOCIATION Vs. UOI
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April 10, 2012 |
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ALL INDIA DHOBI MAHASANGH Vs. UNION OF INDIA
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September 7, 2012 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. VIKRANT BHURIA
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May 28, 2012 |
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ALL INDIA ITDC WORKERS UNION Vs. B K SINHA
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July 2, 2012 |
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ALL INDIA O B C RAILWAY EMPLOYEES FEDERATION INDIAN RAILWAYS NEW DELHI Vs. VASUDEV YADAV
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April 18, 2012 |
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ALL INDIA RETIRED BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
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March 30, 2012 |
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ALLEGRAN INC Vs. INTAS PHARMACEUTICALS
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October 9, 2012 |
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ALLIANCE ASSOCIATION LTD Vs. SAGWAMAL KISHAN LAL
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July 4, 2012 |
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ALOK GUPTA Vs. RAKESH ARORA
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September 24, 2012 |
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ALOK KUMAR Vs. STATE
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February 17, 2012 |
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ALOK KUMAR ASTHANA Vs. JAI PAL
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January 18, 2012 |
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ALOK R. MAURYA Vs. NARESH CHANDER KAPOOR & ORS.
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October 31, 2012 |
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ALOYS WOBBEN Vs. YOGESH MEHRA
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January 20, 2012 |
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ALPINE ELECTRONICS ASIA PTE LTD Vs. DIRECTOR GENERAL OF INCOM TAX
|
January 24, 2012 |
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AMALGAMATION OF VINDHYA COAL MOVERS PVT LTD Vs. SURESH KUMAR AND COMPANY
(IMPEX) PVT LTD
|
August 24, 2012 |
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AMAN Vs. SANJAY PANDEY
|
May 23, 2012 |
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AMAN BHATIA Vs. STATE
|
March 23, 2012 |
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AMAN ELECTRIC WORKS PVT LTD Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
|
March 6, 2012 |
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AMAN KUMAR RASTOGI Vs. STATE
|
March 15, 2012 |
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AMAN KUMAR RASTOGI Vs. STATE
|
March 30, 2012 |
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AMANDEEP SINGH & ORS. Vs. STATE & ANR.
|
February 15, 2012 |
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AMAR & ANR Vs. STATE (DELHI ADMN)
|
March 30, 2012 |
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AMAR NATH Vs. SHAKUNTALA
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July 10, 2012 |
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AMAR RUBBER(CHEMICALS ) INDIA PVT LTD Vs. REGISTRAR OF COMPANIES
|
October 11, 2012 |
|
AMAR SINGH SEWARA Vs. REGIONAL DIRECTOR RBI
|
January 9, 2012 |
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AMAR SINGH YADAV Vs. STATE THR DELHI
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May 29, 2012 |
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AMAR TAXI SERVICE Vs. COMMISSIONER OF POLICE
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January 13, 2012 |
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AMARCHAND JAIN Vs. DEWAN SALES CORPORATION
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August 6, 2012 |
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AMARDEEP MALIK Vs. STATE GOVT OF NCT OF DELHI & ORS
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June 1, 2012 |
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AMARDEEP SINGH Vs. STATE
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February 16, 2012 |
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AMARJEET SINGH Vs. STATE GOVT. OF NCT OF DELHI
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March 30, 2012 |
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AMARJEET SINGH Vs. STATE
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April 24, 2012 |
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AMARJEET SINGH Vs. RAJINDER KUMAR
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September 7, 2012 |
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AMARJEET SINGH Vs. MANAGEMENT OF NATIONAL THERMAL POWER CORPORATION LTD
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October 11, 2012 |
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AMARJEET SINGH & ORS. Vs. STATE & ANR.
|
March 14, 2012 |
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AMARJIT SINGH KALRA (DECD.) THR. LRS Vs. PRAMOD GUPTA (DECD.) LRS. & ORS.
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August 28, 2012 |
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AMARPAL & ANR. Vs. STATE & ORS.
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March 20, 2012 |
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AMBICA RUBBER INDUSTRIES Vs. RAJENDER YADAV
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July 30, 2012 |
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AMBRISH KUMAR Vs. MCD
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April 12, 2012 |
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AMIN KHAN & ORS. Vs. GOVT OF NCT OF DELHI & ANR.
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January 2, 2012 |
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AMINA BI KASKAR DECD THR LRS Vs. UNION OF INDIA
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September 27, 2012 |
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AMISH JAIN Vs. ICICI BANK LTD
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September 13, 2012 |
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AMIT AHUJA Vs. ADDITONAL COMMISSIONER TRADE AND TAX DEPARTMENT
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December 14, 2012 |
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AMIT BAJAJ Vs. HARISH KHURANA
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July 25, 2012 |
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AMIT CHAUDARY Vs. UNIVERSITY OF DELHI, M J S RUPAL
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September 28, 2012 |
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AMIT GARG Vs. RAMINDER SINGH
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May 25, 2012 |
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AMIT GUPTA Vs. MCD
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February 21, 2012 |
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AMIT JAIN Vs. HARVINDER KAUR
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January 30, 2012 |
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AMIT JOHRI Vs. DEEPAK JOHRI
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November 26, 2012 |
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AMIT KALRA & ANR Vs. SHYAM SUNDER & & ANR.
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January 25, 2012 |
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AMIT KHERA Vs. MCD
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December 10, 2012 |
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AMIT KUMAR (MINOR) Vs. INDIAN INSTITUTE OF TECHNOLOGY
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July 26, 2012 |
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AMIT MOHAN SINGH Vs. UOI
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July 3, 2012 |
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AMIT RAHI Vs. JAWAHAR LAL NEHRU UNIVERSITY
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August 13, 2012 |
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AMIT SABHARWAL ALIAS OM PRAKASH ALIAS TINKU Vs. STATE
|
March 5, 2012 |
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AMIT SAINI Vs. JAIMALA SAINI
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October 17, 2012 |
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AMIT SINGH BEDI Vs. STATE OF NCT OF DELHI
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February 29, 2012 |
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AMOL TANAJI PATIL Vs. STATE
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April 11, 2012 |
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AMRIK PRASAD Vs. SUNIL KUMAR & ORS.
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March 30, 2012 |
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AMRIK SINGH Vs. BALRAJ
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September 4, 2012 |
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AMRIK SINGH LYALLPURI Vs. MAHINDER KUMAR NIGAM
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March 12, 2012 |
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AMRIT LAL MEHTA Vs. DIRECTOR GENERAL OF REVENUE INTELLIGENCE
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February 27, 2012 |
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AMRIT PAL AHUJA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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September 25, 2012 |
|
AMRIT SHARMA @ AMIT Vs. STATE
|
October 18, 2012 |
|
AMZAD Vs. STATE OF NCT OF DELHI
|
February 27, 2012 |
|
ANAMOL BHANDARI Vs. DELHI TECHNOLOGICAL UNIVERSITY
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September 12, 2012 |
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ANAND BALLABH DOBHAL Vs. UNION OF INDIA
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March 22, 2012 |
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ANAND BHUSHAN Vs. R A HARITASH
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March 29, 2012 |
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ANAND BURMAN Vs. STATE
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July 27, 2012 |
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ANAND DUBEY Vs. STATE
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April 24, 2012 |
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ANAND EDUCATION SOCIETY Vs. DIRECTOR GENERAL OF IT
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February 2, 2012 |
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ANAND JAIN Vs. STATE
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April 27, 2012 |
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ANAND JAIN Vs. STATE
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January 31, 2012 |
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ANAND KUMAR Vs. NAVAL SINGH THRU L R S
|
May 10, 2012 |
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ANAND MOHAN Vs. STATE NCT OF DELHI
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May 16, 2012 |
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ANAND PERSHAD JAISWAL Vs. SHAKUN JAISWAL
|
February 16, 2012 |
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ANAND PRAKASH AND ORS Vs. CONSOLIDATION OFFICER BASANT VIHAR
|
March 6, 2012 |
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ANAND PRAKASH GUPTA Vs. GOLD CAUSE CONSTRUCTIONS PVT LTD
|
October 17, 2012 |
|
ANAND SINGH Vs. UOI & ORS.
|
November 19, 2012 |
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ANAND SWAROOP VOHRA Vs. BHIM SEN BAHRI & ORS.
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June 1, 2012 |
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ANAND TEWARI Vs. CBI
|
October 19, 2012 |
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ANAND VIHAR OWNERS ASSOCIATION REGD. & ANR. Vs. THE COMMISSIONER, MCD & ORS.
|
March 16, 2012 |
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ANANT BRAHMACHARI Vs. UOI
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March 20, 2012 |
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ANANT PRAKASH BHAN & ANR. Vs. M/S BANARAS HOUSE LTD. & ANR.
|
December 3, 2012 |
|
ANANT RAJ AGENCIES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
April 18, 2012 |
|
ANANT RAJ INDUSTRIES LTD Vs. STATE
|
January 10, 2012 |
|
ANARKALI Vs. RAJ KUMAR
|
April 11, 2012 |
|
ANCHOR HEALTH AND BEAUTY CARE PVT LTD Vs. V KAUSHIK
|
February 14, 2012 |
|
ANGOORI DEVI Vs. CHARAN SINGH
|
April 18, 2012 |
|
ANGOORI DEVI Vs. UOI
|
May 18, 2012 |
|
ANIL @BILLOTA Vs. STATE GOVT OF NCT OF DELHI
|
April 10, 2012 |
|
ANIL ALIAS BILLOTA Vs. STATE GOVT OF NCT OF DELHI
|
April 10, 2012 |
|
ANIL ANEJA Vs. STATE GOVT OF NCT OF DELHI
|
January 13, 2012 |
|
ANIL ARORA Vs. GULATI RETAIL INDIA LTD
|
March 28, 2012 |
|
ANIL BHAMBRI Vs. NORTH DELHI POWER LTD
|
March 1, 2012 |
|
ANIL DOGRA Vs. SECRETARY
|
August 3, 2012 |
|
ANIL JOLLY Vs. STATE
|
March 21, 2012 |
|
ANIL KAPOOR Vs. STATE
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March 30, 2012 |
|
ANIL KUMAR Vs. STATE
|
January 24, 2012 |
|
ANIL KUMAR Vs. STATE
|
January 20, 2012 |
|
ANIL KUMAR Vs. STATE
|
March 5, 2012 |
|
ANIL KUMAR Vs. INDER KUMAR LAMBA
|
March 15, 2012 |
|
ANIL KUMAR Vs. STATE
|
July 11, 2012 |
|
ANIL KUMAR Vs. STATE BANK OF INDIA
|
August 1, 2012 |
|
ANIL KUMAR Vs. UOI
|
August 6, 2012 |
|
ANIL KUMAR Vs. LT. COL. GURINDER SINGH (RETD.) & ORS.
|
August 22, 2012 |
|
ANIL KUMAR Vs. PURAN
|
November 9, 2012 |
|
ANIL KUMAR Vs. CRPF
|
September 25, 2012 |
|
ANIL KUMAR & ORS. Vs. THE STATE OF NCT OF DELHI
|
October 17, 2012 |
|
ANIL KUMAR & ORS. Vs. THE STATE NCT OF DELHI & ANR.
|
March 26, 2012 |
|
ANIL KUMAR SHARMA Vs. VIRENDER KUMAR SHARMA
|
March 16, 2012 |
|
ANIL KUMAR SHARMA Vs. RAM KISHAN DASS
|
February 27, 2012 |
|
ANIL KUMAR SRIVASTAVA Vs. GURMEL SINGH
|
May 15, 2012 |
|
ANIL KUMAR THAKUR Vs. BABYS DAY CARE AND LEARNING CENTRE PVT LTD
|
December 17, 2012 |
|
ANIL KUMAR VERMA Vs. SHIV RANI
|
March 7, 2012 |
|
ANIL METRE Vs. STATE
|
March 14, 2012 |
|
ANIL MOTIHAR Vs. PUNJAB AND SIND BANK
|
January 30, 2012 |
|
ANIL NANDWANI Vs. FOOD CORPORATION OF INDIA & ORS
|
September 17, 2012 |
|
ANIL NIGAM Vs. ASHOK SINHA
|
May 11, 2012 |
|
ANIL RAI Vs. C B I
|
July 9, 2012 |
|
ANIL RAJORA Vs. KIRAN DEVI
|
September 13, 2012 |
|
ANIL SAKKARWAL Vs. GOVT OF NCT OF DELHI
|
February 29, 2012 |
|
ANIL SHARMA Vs. MAHESH DASS
|
November 23, 2012 |
|
ANIMA MONDAL Vs. UNION OF INDIA & ORS
|
September 25, 2012 |
|
ANIRUDH Vs. ANIL KUMAR
|
September 27, 2012 |
|
ANIRUDH KUMAR Vs. MUNICIPAL CORP OF DELHI
|
January 16, 2012 |
|
ANIS UR REHMAN Vs. M C D
|
May 7, 2012 |
|
ANISA Vs. STATE
|
March 16, 2012 |
|
ANIT PAL Vs. FUDEES MANDAL
|
August 31, 2012 |
|
ANITA Vs. TURMAL
|
September 10, 2012 |
|
ANITA Vs. STATE OF NCT OF DELHI
|
April 23, 2012 |
|
ANITA Vs. UNION OF INDIA
|
July 30, 2012 |
|
ANITA Vs. C KULANDAIVEL
|
July 16, 2012 |
|
ANITA Vs. PREM SINGH
|
November 21, 2012 |
|
ANITA A PATHAK Vs. RAJ BAHADUR
|
February 21, 2012 |
|
ANITA CHOPRA & ANR Vs. STATE
|
May 31, 2012 |
|
ANITA DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
May 2, 2012 |
|
ANITA GROVER Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2012 |
|
ANITA JOSHI Vs. CHHATI YADAV & ORS.
|
September 7, 2012 |
|
ANITA KHANNA Vs. STATE
|
January 19, 2012 |
|
ANJALI CHATTOPADHYAY GOSWAMI Vs. UTPAL GOSWAMI
|
October 16, 2012 |
|
ANJANA PUJARA & ORS. Vs. BHARAT CO-OPERATIVE SOCIETY LTD. & ANR.
|
March 30, 2012 |
|
ANJUMAN TARAQQI URDU (HIND) Vs. VARDHMAN YARNS & THREADS LTD.
|
February 2, 2012 |
|
ANKIT GULATI Vs. UOI & ANR
|
September 26, 2012 |
|
ANKUR KIMTANI Vs. GURU GOVIND SINGH IND
|
August 21, 2012 |
|
ANKUR MUTREJA Vs. DELHI UNIVERSITY
|
January 9, 2012 |
|
ANMOL SINGH ANAND Vs. STATE
|
January 25, 2012 |
|
ANOOP KUMAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
May 4, 2012 |
|
ANSAL HOUSING & CONSTRUCTION LTD Vs. AJB DEVELOPERS (P) LTD
|
May 29, 2012 |
|
ANSHIKA PANDEY Vs. RAVE SCANS P LTD
|
January 9, 2012 |
|
ANSHU SONI Vs. STATE
|
November 30, 2012 |
|
ANUP KUMAR SRIVASTAVA Vs. CBI
|
April 11, 2012 |
|
ANURADHA CHATURVEDI Vs. KANWAL KISHORE
|
July 13, 2012 |
|
ANURADHA MITHAL Vs. ALOK KUMAR JAIN
|
March 1, 2012 |
|
ANURADHA SHARMA Vs. DISTRICT NAZIR TIS HAZARI COURTS
|
July 25, 2012 |
|
ANURAG GUPTA Vs. UNION OF INDIA
|
May 15, 2012 |
|
ANURAG GUPTA Vs. UNION OF INDIA
|
October 10, 2012 |
|
ANURAG KUMAR Vs. UNITED INDIA INSURANCE CO LTD
|
March 12, 2012 |
|
ANURAG SAHAI Vs. D D A
|
November 22, 2012 |
|
ANUSUA ROY Vs. UOI
|
August 22, 2012 |
|
ANUVARSHA GAUTAM Vs. MCD
|
March 20, 2012 |
|
ANVITA SINGH Vs. UNION OF INDIA
|
February 28, 2012 |
|
ANWAR ALAM Vs. JAMIA MILIA ISLAMIA
|
December 11, 2012 |
|
ANWAR KHAN Vs. UOI
|
July 30, 2012 |
|
ANYA GUPTA Vs. STATE
|
February 23, 2012 |
|
APARNA ASHRAM Vs. SUBH CHINTAK KISHORE
|
July 27, 2012 |
|
APEEJAY EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
|
March 14, 2012 |
|
APEEJAY SCHOOL Vs. GOVT OF NCT OF DELHI
|
May 17, 2012 |
|
APOLLO INTERNATIONAL LTD Vs. SUPRIYA PHARMACEUTICALS LTD
|
October 16, 2012 |
|
APPAREL EXPORT PROMOTION COUCIL Vs. ALL INDIA GARMENT
EXPORTERS COMMON CAUSE GUILD
|
January 25, 2012 |
|
APPLAUSE ENTERTAINMENT PVT. LTD Vs. A ENTERTAINMENT PVT. LTD
|
September 19, 2012 |
|
APPU GHAR BUILD TECH AND INFRASTRUCTURE PRVATE LIMITED Vs. APPU GHAR HOLDINGS PRIVATE LIMITED
|
October 9, 2012 |
|
APURVA Vs. UNIVERSITY OF DELHI
|
January 25, 2012 |
|
APURVA Vs. UNIVERSITY OF DELHI
|
March 12, 2012 |
|
ARAAV PORWAL Vs. MOTHER INTERNATIONAL SCHOOL
|
April 30, 2012 |
|
ARAVALI INTERNATIONAL Vs. JAMMU AND KASHMIR BANK LTD
|
April 13, 2012 |
|
ARCHANA SHARMA Vs. SEPINDER ALIAS PINKI
|
May 31, 2012 |
|
ARCHIES Vs. SANJEEV KHANDELWAL
|
February 16, 2012 |
|
ARCHIT KOTHARI & ORS. Vs. UNIVERSITY OF DELHI AND ANR.
|
October 19, 2012 |
|
AREVA T & D INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
March 30, 2012 |
|
ARJUN KOHLI Vs. VISHAL PRAJAPATI
|
October 3, 2012 |
|
ARJUN SINGH Vs. UOI
|
August 1, 2012 |
|
ARJUN SINGH Vs. SARITA RATHORE
|
August 8, 2012 |
|
ARJUN UPPAL Vs. SETH AND SONS PVT LTD
|
September 4, 2012 |
|
ARMY WELFARE EDUCATION SOCIETY Vs. SHALU KATARIA
|
May 11, 2012 |
|
ARORA CONSTRUCTION CO. (PVT.) LTD Vs. BHARAT SANCHAR NIGAM LIMITED
|
September 26, 2012 |
|
ARPIT ARORA & ORS Vs. GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY & ORS
|
December 3, 2012 |
|
ARPITA RATHORE Vs. UNIVERSITY OF DELHI
|
March 14, 2012 |
|
ARSHAD ZAMAL SIDDIQUI Vs. RAVINDER SINGH
|
November 27, 2012 |
|
ARTECH INFOSYSTEMS PVT LTD Vs. COMMISSIONRER OF INCOME TAX
|
January 31, 2012 |
|
ARTI DEVI Vs. RAJESH
|
July 23, 2012 |
|
ARUN CHADHA Vs. OCA PRODUCTIONS PRIVATE LIMITED
|
July 5, 2012 |
|
ARUN K TANDON Vs. VICE CHANCELLOR OF DELHI UNIVERSITY
|
May 22, 2012 |
|
ARUN KHULLAR Vs. ESS AAY FASHIONS (INDIA) PVT LTD
|
May 9, 2012 |
|
ARUN KUMAR Vs. UNION OF INDIA
|
February 17, 2012 |
|
ARUN KUMAR Vs. TATA AIG GENERAL INSURANCE COMPANY LTD
|
September 13, 2012 |
|
ARUN KUMAR Vs. NAND KISHORE
|
November 29, 2012 |
|
ARUN KUMAR Vs. MANAGEMENT OF CABLE CORUM OF INDIA
|
September 24, 2012 |
|
ARUN KUMAR Vs. MEENU KUMAR
|
June 1, 2012 |
|
ARUN KUMAR GUPTA Vs. UNION OF INDIA
|
March 7, 2012 |
|
ARUN KUMAR GUPTA Vs. RAKESH SOOD
|
January 11, 2012 |
|
ARUN KUMAR JAIN Vs. DDA
|
August 27, 2012 |
|
ARUN KUMAR JAIN Vs. DDA
|
March 1, 2012 |
|
ARUN KUMAR SHARMA Vs. MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
|
July 27, 2012 |
|
ARUN KUMAR SHARMA Vs. STATE & ORS.
|
September 11, 2012 |
|
ARUN KUMRA SHARMA Vs. MCD
|
September 6, 2012 |
|
ARUN PAHUJA Vs. UNIVERSITY OF DELHI AND ORS
|
October 17, 2012 |
|
ARUN SAROHA Vs. STATE
|
May 3, 2012 |
|
ARUN SHARMA Vs. RAM KUMAR TYAGI
|
January 16, 2012 |
|
ARUN SHUNGLOO TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 13, 2012 |
|
ARUN SOOD Vs. P K ROY
|
February 3, 2012 |
|
ARUN SRIVASTAVA Vs. SANJAY
|
February 17, 2012 |
|
ARUNA CHADHA Vs. STATE OF NCT OF DELHI
|
December 3, 2012 |
|
ARUNIMA GUPTA Vs. UNIVERSITY OF DELHI
|
August 6, 2012 |
|
ARVIND KUMAR Vs. STATE
|
May 30, 2012 |
|
ARVIND KUMAR Vs. M/S. U.P.S.R.T.C
|
October 8, 2012 |
|
ARVIND KUMAR Vs. UNION OF INDIA
|
March 5, 2012 |
|
ARVIND KUMAR AGRWAL Vs. NATIONAL BOARD OF EXAMINATION
|
July 10, 2012 |
|
ARVINDER KAUR SETHI Vs. AKSHAY CHABBRA
|
September 14, 2012 |
|
ARYA SHAMLAL JAIPALMAL PVT LTD AND ORS Vs. DELHI DEVELOPMENT AUTHORITY
|
July 2, 2012 |
|
ASA AGENCIES P LTD Vs. G SAGAR SURI
|
August 6, 2012 |
|
ASAS INVESTMENT P LTD Vs. COLLECTOR OF STAMPS
|
February 24, 2012 |
|
ASEEM ABBAS Vs. RAJGHAT SAMADHI COMMITTEE
|
February 9, 2012 |
|
ASHA Vs. STATE
|
December 19, 2012 |
|
ASHA Vs. SURESH KUMAR
|
April 11, 2012 |
|
ASHA DEVI Vs. SATISH KUMAR
|
July 10, 2012 |
|
ASHA RANI GARG Vs. MCD
|
May 18, 2012 |
|
ASHA RANI GUPTA Vs. RAJENDER KUMAR
|
September 3, 2012 |
|
ASHA SHARMA Vs. SANIMIYA VANIJIYA P LTD
|
May 11, 2012 |
|
ASHA SONI Vs. NEW INDIA ASSURANCE CO LTD
|
May 9, 2012 |
|
ASHA VERMA Vs. CEAT LTD
|
December 5, 2012 |
|
ASHA VIJ Vs. CHIEF OF ARMY STAFF
|
August 9, 2012 |
|
ASHIAN NEEDLES PVT LTD Vs. CIT
|
July 6, 2012 |
|
ASHISH GUPTA Vs. STATE
|
January 25, 2012 |
|
ASHISH JAIN Vs. BALRAM ALIAS BALIRAM
|
July 16, 2012 |
|
ASHISH KUMAR VERMA Vs. UNION PUBLIC SERVICE COMMISSION
|
September 27, 2012 |
|
ASHISH MANCHANDA Vs. STATE NCT OF DELHI
|
January 13, 2012 |
|
ASHOK AGARWAL Vs. AMAR UJALA PUBLICATIONS LTD
|
December 17, 2012 |
|
ASHOK ANAND Vs. RAJ RANI ANAND
|
May 25, 2012 |
|
ASHOK CHAND BURMAN Vs. STATE
|
May 28, 2012 |
|
ASHOK GUPTA Vs. KISHAN CHAND
|
September 20, 2012 |
|
ASHOK JOLLY Vs. SHASHI PRABHA
|
July 11, 2012 |
|
ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
July 13, 2012 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
May 15, 2012 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
July 5, 2012 |
|
ASHOK KUMAR Vs. MUNNI DEVI
|
March 5, 2012 |
|
ASHOK KUMAR Vs. DELHI TRANSPORT CORPORATION
|
April 24, 2012 |
|
ASHOK KUMAR Vs. STATE
|
February 23, 2012 |
|
ASHOK KUMAR Vs. MATBAR SINGH
|
May 14, 2012 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
February 14, 2012 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
September 14, 2012 |
|
ASHOK KUMAR Vs. UOI
|
October 9, 2012 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
November 22, 2012 |
|
ASHOK KUMAR Vs. STATE (GOVT. OF NCT) OF DELHI
|
May 10, 2012 |
|
ASHOK KUMAR & ANR Vs. RAKESH KUMAR & ANR
|
September 27, 2012 |
|
ASHOK KUMAR AHUJA Vs. GULAB RAI KHANCHANDANI
|
February 8, 2012 |
|
ASHOK KUMAR ARORA Vs. OM PRAKASH
|
September 3, 2012 |
|
ASHOK KUMAR GOEL Vs. PUBLIC INFORMATION OFFICER VAT
|
March 7, 2012 |
|
ASHOK KUMAR SHARMA Vs. RAM PRASAD SHARMA
|
February 16, 2012 |
|
ASHOK KUMAR SHARMA Vs. VICE CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN
|
July 5, 2012 |
|
ASHOK KUMAR SHARMA Vs. RAM PARSHAD ROHTAGI
|
March 7, 2012 |
|
ASHOK LUTHRA Vs. CBI
|
March 7, 2012 |
|
ASHOK MALHOTRA Vs. CBI
|
May 9, 2012 |
|
ASHOK MALIK Vs. SOGA IMPEX PVT LTD
|
July 6, 2012 |
|
ASHOK NARANG Vs. STATE
|
January 12, 2012 |
|
ASHOK REKHI Vs. CHANDA BHASIN
|
February 9, 2012 |
|
ASHOK SACHDEV Vs. G S CHAUHAN
|
July 9, 2012 |
|
ASHOK SARDANA Vs. DROPADI DEVI
|
October 15, 2012 |
|
ASHOK SINGH Vs. STATE
|
July 12, 2012 |
|
ASHOKA ESTATE PVT. LTD. Vs. UNION OF INDIA
|
January 23, 2012 |
|
ASHOKA PROMOTERS (P) LTD Vs. CAPTAIN VIRENDER AND ANR
|
November 29, 2012 |
|
ASHU GUPTA Vs. UNIVERSITY OF DELHI
|
January 4, 2012 |
|
ASHUTOSH METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 1, 2012 |
|
ASHVIN CHADHA Vs. UNIVERSITY OF DELHI
|
November 20, 2012 |
|
ASHWANI BHATIA Vs. SURESH RASTOGI
|
April 10, 2012 |
|
ASHWANI KOHLI Vs. STATE OF DELHI
|
December 13, 2012 |
|
ASHWANI KUMAR Vs. ATTAUR REHMAN
|
July 9, 2012 |
|
ASHWANI KUMAR Vs. UOI
|
January 10, 2012 |
|
ASHWANI KUMAR Vs. ORIENTAL INSURANCE CO LTD
|
August 6, 2012 |
|
ASHWANI KUMAR @ BINDU & ORS. Vs. STATE OF NCT OF DELHI
|
February 29, 2012 |
|
ASHWANI MEHTA Vs. VIBHA MEHTA
|
February 17, 2012 |
|
ASHWANI PAN PRODUCTS PVT LTD Vs. KRISHNA TRADERS
|
March 2, 2012 |
|
ASHWANI SHARMA Vs. UPENDER NAYYAR
|
November 5, 2012 |
|
ASHWANI SURI Vs. GANGA AUTOMOBILES LTD
|
July 13, 2012 |
|
ASHWANI VERMA Vs. ANJALI VERMA
|
February 29, 2012 |
|
ASHWIN KUMAR GANDHI Vs. SANJAY MISHRA
|
March 2, 2012 |
|
ASHWINI KUMAR CHOPRA Vs. STATE NCT OF DELHI
|
September 12, 2012 |
|
ASI OM PRAKASH Vs. COMMISSIONER OF POLICE
|
September 13, 2012 |
|
ASIA SATELLITE TELECOMMUNICATIONS CO LTD Vs. ASSISTANT DIT INTERNATIONAL TAXATION
|
August 23, 2012 |
|
ASIA SATELLITE TELECOMMUNICATIONS CO. LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
August 22, 2012 |
|
ASIAN HOTELS NORTH LTD Vs. COMMISSIONER OF INCOME TAX I
|
July 25, 2012 |
|
ASIAN STEELS Vs. SHREE BIHARI FORGINGS (P) LTD.
|
April 23, 2012 |
|
ASIF ALI @ ANAS @ RIZWAN Vs. STATE
|
March 15, 2012 |
|
ASIF BALWA Vs. CBI
|
February 14, 2012 |
|
ASIF BALWA Vs. C B I
|
February 6, 2012 |
|
ASRAR @ LOVELOO @ LOVELY Vs. STATE
|
November 26, 2012 |
|
ASSAM COMPANY INDIA LIMITED Vs. UNION OF INDIA
|
July 20, 2012 |
|
ASSOCIATED BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
|
October 9, 2012 |
|
ASSOCIATED JOURNAL LIMITED Vs. ICRA LIMITED
|
March 14, 2012 |
|
ASSOCIATED JOURNALS LTD Vs. MCD
|
February 7, 2012 |
|
ASSOCIATES INDIA FINANCIAL SERVICES P LTD Vs. ATWAL AND ASSOCIATES
|
August 9, 2012 |
|
ASSURED PROPERTIES PRIVATE LIMITED AND ORS Vs. URMIL PROPERTIES AND INVESTMENT PRIVATE LIMITED
|
August 24, 2012 |
|
ASTHA JAIN Vs. DELHI TECHNOLOGICAL UNIVERSITY
|
August 24, 2012 |
|
ASTRAZENECA UK LTD Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LTD
|
April 13, 2012 |
|
ATIK AHMED Vs. KAMLA
|
May 10, 2012 |
|
ATLANTIC ENGINEERING SERVICES P LTD Vs. STATE
|
August 17, 2012 |
|
ATMA RAM PROPERTIES P LTD Vs. ESCORTS LTD
|
March 16, 2012 |
|
ATMA RAM PROPERTIES P. LTD Vs. M/S ESCORTS LTD
|
April 30, 2012 |
|
ATTAR SINGH Vs. TAHOORA KHWAJA
|
August 6, 2012 |
|
ATTRO DEVI Vs. STATE
|
February 8, 2012 |
|
ATUL BHALLA Vs. ANIL BHALLA
|
August 31, 2012 |
|
ATUL CHOPRA Vs. TECHNOTREE CORPORATION
|
July 6, 2012 |
|
ATUL KUMAR RAI Vs. KOSHIKA TELECOM LIMITED
|
April 17, 2012 |
|
ATUL KUMAR SHARMA Vs. HONBLE HIGH COURT OF DELHI
|
June 1, 2012 |
|
ATUL LIMITED Vs. NATIONAL RESEARCH AND DEVELOPMENT
CORPORATION OF INDIA
|
March 21, 2012 |
|
AURO INDUSTRIES LIMITED Vs. TRIBAL COOPERATIVE MARKETING
DEVELOPMENT FEDERATION OF INDIA
|
January 12, 2012 |
|
AUTO GALLON INDUSTRIES PRIVATE LIMITED Vs. AUTO IGNITION LIMITED
|
August 27, 2012 |
|
AVANTHA HOLDING LIMITED Vs. OSIANS CONNOISSEURS OF ART P LTD
|
April 11, 2012 |
|
AVAT RAM MAMTANI Vs. NDMC
|
October 3, 2012 |
|
AVATAR SINGH NARWAL Vs. UNION OF INDIA
|
July 13, 2012 |
|
AVENUE REALITIES AND DEVELOPERS PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY OF IT DEPARTMENT
|
March 29, 2012 |
|
AVINASH GULATI Vs. SHATURNJAY
|
August 27, 2012 |
|
AVINASH RANA Vs. DSIIDC LTD
|
January 23, 2012 |
|
AVN BUILD TECH PVT. LTD Vs. KLA CONSTRUCTION TECHNOLOGIES PVT. LTD
|
September 21, 2012 |
|
AVNEESH SOOD Vs. TITHI SOOD
|
April 30, 2012 |
|
AVNISH KAUR Vs. DALIP SINGH
|
August 9, 2012 |
|
AVTAR SINGH Vs. BIJENDER SINGH
|
May 28, 2012 |
|
AVYA GLOBAL CONNECT LTD. Vs. TRUSTRON DEVICES P. LTD. & ANR.
|
April 30, 2012 |
|
AWASTHI CONSTRUCTION CO. Vs. GOVT. OF NCT OF DELHI & ANR.
|
October 16, 2012 |
|
AXIS CONVERGENCE PRIVATE LIMITED Vs. STATE
|
July 20, 2012 |
|
AZAD SINGH Vs. DELHI TRANSPORT CORPN
|
July 11, 2012 |
|
AZAD SINGH Vs. DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORATION LTD
|
May 18, 2012 |
|
AZEEM INVESTMENT PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
April 24, 2012 |
|
AZHAR AHMED Vs. GAJINDER SAWHNEY
|
May 7, 2012 |
|
AZIM KHAN Vs. STATE NCT OF DELHI
|
May 7, 2012 |
|
AZRA POULTRY EQUIPMENTS Vs. UNION OF INDIA
|
March 7, 2012 |
|
B B M ENTERPRISES Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 10, 2012 |
|
B C MISHRA Vs. YAMEEN
|
January 25, 2012 |
|
B D SHARMA Vs. JAGMOHAN
|
May 3, 2012 |
|
B K MODI Vs. MORGAN SECURITIES & CREDITS PVT LTD
|
May 23, 2012 |
|
B K TIWARI Vs. UNION OF INDIA
|
October 4, 2012 |
|
B L JOSHI Vs. NITIN JAIN
|
April 19, 2012 |
|
B N RAY Vs. RAMJAS COLLEGE
|
May 21, 2012 |
|
B R GROVER Vs. STATE
|
July 23, 2012 |
|
B R METAL CORPN Vs. PUNJAB NATIONAL BANK
|
March 13, 2012 |
|
B R SURENDRANATH SINGH Vs. UNION OF INDIA
|
February 24, 2012 |
|
B. KUMARAGOWDA & SONS Vs. UNION OF INDIA
|
November 1, 2012 |
|
B.C. GOSWAMI Vs. AMISHA JINDAL & ORS.
|
January 20, 2012 |
|
B.C.RANA Vs. SEEMA KATOCH
|
October 15, 2012 |
|
B.K.ROHTAGI Vs. GOVT. OF NCT OF DELHI
|
November 5, 2012 |
|
B.M.S. BEDI Vs. PUNJAB NATIONAL BANK
|
February 15, 2012 |
|
B.S. INFRASTRUCTURE PVT. LTD. Vs. SH. SANJEEV KUMAR MALHOTRA
|
March 30, 2012 |
|
B.S.E.S. YAMUNA POWER LIMITED Vs. PYARE LAL S/O SH. NATHU RAM
|
December 22, 2012 |
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B.S.SOLANKI Vs. CHIEF SECRETARY
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October 3, 2012 |
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BABA INFOTECH PRIVATE LIMITED Vs. GOODIE INTERNATIONAL PRIVATE LIMITED
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August 27, 2012 |
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BABAJI MEDICOS Vs. PREM PRAKASH
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August 28, 2012 |
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BABITA Vs. RAVINDER VERMA
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February 14, 2012 |
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BABITA Vs. MANGAL SINGH
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July 25, 2012 |
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BABITA ARORA Vs. RAJESH MALHOTRA
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August 29, 2012 |
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BABITA DEVI Vs. HARI LAL
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February 9, 2012 |
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BABITA DEVI Vs. NATIONAL INSURANCE CO LTD
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March 7, 2012 |
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BABITA DEVI & ORS. Vs. ROHTASH & ORS.
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October 10, 2012 |
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BABITA PAL Vs. JAGDISH BANSAL
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December 5, 2012 |
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BABITA RANI & ORS. Vs. HARINDER PAL SINGH CHAWLA & ORS.
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December 12, 2012 |
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BABLOO SHARMA Vs. STATE
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March 15, 2012 |
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BABLU AND ORS. Vs. STATE OF DELHI
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October 31, 2012 |
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BABU BHAI Vs. RASHID BHAI
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December 20, 2012 |
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BABU LAL Vs. KAILASH CHAND
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August 16, 2012 |
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BABU LAL Vs. STATE
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February 24, 2012 |
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BABU LAL Vs. SIR SOBHA SINGH & SONS PVT LTD
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February 16, 2012 |
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BABU LAL Vs. D.T.C.
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April 27, 2012 |
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BABU RAM Vs. OM PRAKASH
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March 5, 2012 |
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BABY ANJUM THR HER NATURAL GUARDIAN Vs. CHIEF EXECUTIVE OFFICER BSES RAJDHANI POWER LTD
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April 10, 2012 |
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BABY ISHRA Vs. MANOJ KUMAR & ORS
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August 1, 2012 |
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BADAL PRASAD Vs. STATE (NCT OF DELHI)
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September 17, 2012 |
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BADE LAL PARSHAD Vs. STATE
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October 17, 2012 |
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BADRUN NISHA Vs. BHORDIYA GIRDHAR
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March 6, 2012 |
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BAFNA HEALTHCARE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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March 16, 2012 |
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BAGALKOT UDYOG LTD Vs. UNION OF INDIA
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July 13, 2012 |
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BAGGA BROS Vs. D D A
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May 7, 2012 |
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BAGSONS INTERNATIONAL Vs. UNION OF INDIA
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July 9, 2012 |
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BAJAJ ALLIANZ GENERAL INS CO LTD Vs. PYARE LAL
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February 13, 2012 |
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BAJAJ ALLIANZ GENERAL INS CO LTD Vs. DHARMO DEVI
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February 15, 2012 |
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BAJAJ ALLIANZ GENERAL INSURACNE CO. LTD Vs. SANJEEV KUMAR PRABHAKAR
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September 19, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE Vs. RAJINDER & ORS
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August 17, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HAIDER ALI & ORS.
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May 28, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. POONAM ARORA
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August 1, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NEERU SAIN
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April 30, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MANJU DEVI
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April 23, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. JUGAL KISHORE
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May 15, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAJ KUMARI
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September 17, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. YADRAM
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September 28, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BHIKHARI YADAV
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January 3, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHYAMA DEVI @ PUSHPA
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March 26, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. AASMA
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March 26, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BACCHU SINGH
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February 22, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SURAJ KAUR
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January 9, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LILAWATI DEVI
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February 14, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KUSMA DEVI
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March 26, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PREETI
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March 5, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MEENAKSHI & ORS
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May 30, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. SAVITRI
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September 21, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. NEELAM @ SINGARA @ SHIVANI
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October 9, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. RITU RAWAT & ANR.
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April 27, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SARITI & ORS.
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April 23, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ASHA & ORS.
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April 23, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. HEMLATA & ORS.
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March 26, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. SUNIT DEVI
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November 16, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE COLTD Vs. VIBHISHAN MAHTO
|
December 4, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SAROJ
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October 10, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. RESHNU NISHA
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December 17, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SHEELA DEVI
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August 24, 2012 |
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BAJAJ ALLIANZ INSURANCE CO LTD Vs. SUDESH
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August 6, 2012 |
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BAJAJ ALLIANZ INSURANCE COMPANY LTD Vs. SHOBHA DEVI
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February 22, 2012 |
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BAJAJ ALLIANZE GENERAL INSURANCE CO LTD Vs. GANPAT RAI SEHGAL
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January 3, 2012 |
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BAJAJ ELECTRICALS LIMITED Vs. RANA SUGARS LIMITED
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November 26, 2012 |
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BAL BHAGWAN Vs. BALBIR SINGH
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March 28, 2012 |
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BAL KISHAN ARORA Vs. STATE
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February 28, 2012 |
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BAL KISHAN LAMBA Vs. STATE
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September 26, 2012 |
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BAL PHARMA LIMITED Vs. UNION OF INDIA
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September 17, 2012 |
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BALAJI ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
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September 17, 2012 |
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BALAJI ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
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December 12, 2012 |
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BALBIR SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN
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June 1, 2012 |
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BALBIR SINGH @ KALU Vs. STATE NCT OF DELHI
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July 16, 2012 |
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BALBIR SINGH UPPAL Vs. GURMEET SINGH UPPAL
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August 21, 2012 |
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BALBIR TYAGI Vs. A DHANWANTI CHANDELA
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February 15, 2012 |
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BALDEV BEHL Vs. BHULE
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September 10, 2012 |
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BALJEET SINGH MALIK Vs. STATE
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August 22, 2012 |
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BALJIT SINGH Vs. UNION OF INDIA
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July 24, 2012 |
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BALJIT SINGH BAHMANIA Vs. UNION OF INDIA
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September 3, 2012 |
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BALJIT SINGH MALIK Vs. HARICHINTAN SINGH MALIK
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February 2, 2012 |
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BALKISHAN SHARMA Vs. SURINDER AGGARWAL
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September 11, 2012 |
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BALKISHAN SHARMA Vs. PURAN SINGH
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February 17, 2012 |
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BALPREET KAUR & ORS. Vs. NEW INDIA INSURANCE COMPANY LTD. & ORS.
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February 6, 2012 |
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BALRAJ SINGH MALIK Vs. SUPREME COURT OF INDIA THROUGH ITS REGISTRAR GENERAL
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February 13, 2012 |
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BALRAM KATARA Vs. UNION OF INDIA
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September 4, 2012 |
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BALVINDER SINGH Vs. SATISH KUMAR
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December 3, 2012 |
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BALWAN Vs. STATE
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July 3, 2012 |
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BALWAN SINGH Vs. UNION OF INDIA
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May 7, 2012 |
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BALWAN SINGH Vs. SETTLEMENT OFFICER
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December 3, 2012 |
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BALWAN SINGH Vs. STATE
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February 7, 2012 |
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BALWAN SINGH Vs. UNITED INDIA INSURANCE CO LTD
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February 6, 2012 |
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BALWANT SINGH Vs. RAM CHARAN
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February 7, 2012 |
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BALWANT SINGH NEGI Vs. STATE
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August 28, 2012 |
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BALWANTI DEVI Vs. MAHESH KUMAR CHOPRA
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February 1, 2012 |
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BALWINDER SINGH @ BELLY Vs. OVT. OF N C T OF DELHI
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July 5, 2012 |
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BAMAN RAO Vs. SHIV RANI
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September 21, 2012 |
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BANARASI YADAV Vs. DRS LOGISTICS P LTD
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January 4, 2012 |
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BANARSI DEVI THROUGH L.RS. (SMT.) Vs. FINANCIAL COMMISSIONER & ORS.
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April 26, 2012 |
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BAND BOX PRIVATE LTD Vs. ESTATE OFFICER
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March 19, 2012 |
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BAND BOX PVT LTD Vs. ESTATE OFFICER PUNJAB & SIND BANK
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July 13, 2012 |
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BANDANA Vs. RAJESH KUMAR
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February 3, 2012 |
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BANK OF INDIA Vs. SHANTI SWAROOP AGGARWAL
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July 3, 2012 |
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BANK OF INDIA Vs. M/S. MAYUR ENGINEERS & ORS.
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May 29, 2012 |
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BANK OF INDIA Vs. NIRLON LTD
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March 6, 2012 |
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BANSI LAL Vs. ASHOK BHARDWAJ
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July 23, 2012 |
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BANTAM ENTERPRISES PVT LTD Vs. JASPAL SINGH KAPOOR
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March 16, 2012 |
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BANTY Vs. STATE
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March 5, 2012 |
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BARMALT (INIDA) PVT LTD Vs. BARMALT MALTING (INDIA) PVT LTD
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November 30, 2012 |
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BASANT BAGDE Vs. HINDUSTAN PREFAB LIMITED
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February 3, 2012 |
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BASANT RAI Vs. STATE
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July 2, 2012 |
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BASHIR AHMAD SHAH HAMI Vs. SUNITA ARORA
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February 13, 2012 |
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BASU DISTRIBUTOR PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
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February 6, 2012 |
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BASUDEB ROY Vs. NATIONAL FERTILIZER LIMITED
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October 19, 2012 |
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BASUDEB ROY Vs. NATIONAL FERTILIZER LIMITED
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November 23, 2012 |
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BATA INDIA LIMITED Vs. ASHWINI KUMAR SAREEN
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July 6, 2012 |
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BATA INDIA LTD Vs. ANIL KUMAR BAHL
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March 1, 2012 |
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BATA INDIA LTD Vs. A.M. TURAZ
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October 15, 2012 |
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BATLIBOI Vs. MIDEAST INTEGRATED STEELS LTD
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August 1, 2012 |
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BATRA HOSPITAL & MEDICAL RESEARCH Vs. BATRA HOSPITAL EMPLOYEES' UNION
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December 20, 2012 |
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BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE OF CH ASHI RAM BATRA PUBLIC CHARITABLE Vs. BISWAMBAR NAYAK
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February 1, 2012 |
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BEENA Vs. HARI CHAND
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May 7, 2012 |
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BEENA RANI Vs. RAJ KUMAR CHOPRA
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September 13, 2012 |
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BEER PAL Vs. ARVIND KUMAR
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September 18, 2012 |
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BEERWATI ALIAS BEERMATI Vs. HUKAM CHAND
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July 2, 2012 |
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BEETAL PLANTATION PVT LTD Vs. HOTEL QUEEN ROAD PVT. LTD
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November 2, 2012 |
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BEHARILAL MADANLAL JAIPURIA Vs. STAR PAPERS MILLS LTD
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May 28, 2012 |
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BEHL HOSPITAL Vs. ASST PROVIDENT FUND COMMISSIONER
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February 13, 2012 |
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BELL POLYMERS Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF U.P. LTD
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December 10, 2012 |
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BENU BERRY Vs. JVG FINANCE LTD
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April 10, 2012 |
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BERJINDER SINGH Vs. LT GOVERNOR OF DELHI
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February 24, 2012 |
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BHAGIRATH CHAUDRI DECD. THR. LRS Vs. DELHI DEVELOPMENT AUTHORITY
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December 4, 2012 |
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BHAGIRATH CHOUDRI Vs. DELHI DEVELOPMENT AUTHORITY
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August 16, 2012 |
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BHAGIRATHI Vs. RAJINDER SINGH
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April 18, 2012 |
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BHAGWAN DAS Vs. SATESH MEHRA
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September 26, 2012 |
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BHAGWAN DASS Vs. STATE
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July 17, 2012 |
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BHAGWAN DASS Vs. STATE
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March 2, 2012 |
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BHAGWAN DASS KHANNA JEWELLERS Vs. BHAGWAN DAS KHANNA JEWELLERS PVT. LTD
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December 10, 2012 |
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BHAGWAN SINGH Vs. S.K.JHA
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December 3, 2012 |
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BHAGWAN SINGH Vs. GOVT OF NCT OF DELHI
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August 29, 2012 |
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BHAGWAN SINGH Vs. GOVT OF NCT OF DELHI
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April 13, 2012 |
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BHAGWAN SINGH Vs. MODERN SCHOOL
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December 13, 2012 |
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BHAGWAT PARSHAD AGGARWAL Vs. HANS RAJ BANGA
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May 4, 2012 |
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BHAGWATI DEVI PATHAK Vs. AIRPORT DIRECTOR
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July 5, 2012 |
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BHAGWATI PARSHAD & ORS. Vs. STATE & ORS.
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July 9, 2012 |
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BHAGWATI PRASAD GARG Vs. RAKESH CHAUDHARY
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May 28, 2012 |
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BHAI MANJIT SINGH AND ORS. Vs. BHAI ANALJIT SINGH AND ORS.
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October 1, 2012 |
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BHAJAN SINGH SAMRA Vs. WIMPY INTERNATIONAL LTD.
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March 6, 2012 |
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BHAJAN SINGH SAMRA Vs. WIMPY INTERNATIONAL LTD
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May 18, 2012 |
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BHAMA RANI Vs. NATIONAL INSURANCE CO LTD
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August 1, 2012 |
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BHAN KHATANA Vs. UOI
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August 14, 2012 |
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BHANWAR LAL Vs. UNION OF INDIA
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February 21, 2012 |
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BHARAT BEARING LTD Vs. LAVITRA TECHNOLOGIES PVT LTD
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August 28, 2012 |
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BHARAT BHANDARI Vs. STATE GOVT OF NCT OF DELHI
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August 3, 2012 |
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BHARAT BHUSHAN MAGGON Vs. JOGINDER LAL AND OTHERS
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October 15, 2012 |
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BHARAT FILLING STATION Vs. INDIAN OIL CORPORATION
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July 6, 2012 |
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BHARAT HEAVY ELECTRICALS LTD Vs. MASS GLOBAL INVESTMENT COMPANY
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August 31, 2012 |
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BHARAT HEAVY ELECTRICALS LTD Vs. MASS GLOBAL INVESTMENT CO
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September 12, 2012 |
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BHARAT HOTELS LTD Vs. GNCT OF DELHI
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January 13, 2012 |
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BHARAT JHAMB & ORS. Vs. STATE OF NCT OF DELHI
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March 27, 2012 |
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BHARAT KUMAR Vs. UNION OF INDIA & OTHERS
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September 12, 2012 |
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BHARAT KUMAR Vs. UNION OF INDIA
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August 16, 2012 |
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BHARAT LAL Vs. GENERAL MANAGER, NORTHERN RAILWAY
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November 9, 2012 |
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BHARAT LAL Vs. MCD
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December 12, 2012 |
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BHARAT LAL & ORS. Vs. STATE
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March 20, 2012 |
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BHARAT PETROLEUM CORPORATION LTD Vs. BHARAT PAL
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September 26, 2012 |
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BHARAT PETROLEUM CORPORATION LTD Vs. SHIV RAJ SINGH
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March 21, 2012 |
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BHARAT PETROLEUM CORPORATION LTD Vs. UNION OF INDIA
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March 23, 2012 |
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BHARAT SANCHAR NIGAM LIMITED Vs. HIMACHAL FUTURISTIC COMMUNICATIONS LIMITED
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May 30, 2012 |
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BHARAT SANCHAR NIGAM LTD Vs. SHRI CHANDER SEKHAR
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March 23, 2012 |
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BHARAT SANCHAR NIGAM LTD Vs. KAMLA
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August 9, 2012 |
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BHARAT SANCHAR NIGAM LTD. Vs. HARYANA TELECOM LTD.
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February 28, 2012 |
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BHARATHI RAMAKRISHNAN & ANR. Vs. RAVI KANTA & ANR.
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October 31, 2012 |
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BHARATIYA ADIMJATI SEVAK SANGH Vs. L T GOVERNOR OF DELHI
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August 8, 2012 |
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BHARTI AXA GENEAL INSURANCE COMPANY LTD Vs. KAMLESH
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September 12, 2012 |
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BHARTI CELLULAR LIMITED Vs. DEPARTMENT OF TELECOMMUNICAITONS
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September 14, 2012 |
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BHARTI GUPTA RAMOLA Vs. COMMISSIONER OF INCOME TAX
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April 12, 2012 |
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BHARTI TAANK Vs. MANISH SHARMA
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September 21, 2012 |
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BHARTI TELEVENTURES LTD Vs. ADDL./JT.COMMISSIONER OF INCOME TAX
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December 18, 2012 |
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BHARTIYA MAZDOOR SANGH Vs. STATE OF NCT OF DELHI
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October 16, 2012 |
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BHASKAR REFRACTORIES AND SW PIPES PRIVATE LIMITED Vs. B N B S CEMENTS AND PRODUCTS PRIVATE LIMITED
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November 7, 2012 |
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BHASKAR REFRACTORIES AND SW PIPES PVT LTD Vs. B N B S CEMENTS AND PRODUCTS PVT LTD
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July 4, 2012 |
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BHAWANI PICTURES Vs. NAVRANG FILMS & ORS.
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January 5, 2012 |
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BHAWGAN MAHALIK Vs. STATE (NCT OF DELHI)
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November 29, 2012 |
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BHAWNA KARIR Vs. STATE
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March 20, 2012 |
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BHAWNA SINGH Vs. JAMIA MILIA ISLAMIA
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September 17, 2012 |
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BHEEM SINGH MEENA Vs. GOVT. OF NCT OF DELHI
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December 21, 2012 |
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BHIKHARI YADAV Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
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January 3, 2012 |
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BHIM SAIN AGGARWAL Vs. RATTAN LAL AGGARWAL
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March 30, 2012 |
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BHIM SINGH Vs. GAON SABHA, KANJHAWALA
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October 16, 2012 |
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BHIM SINGH Vs. UNION OF INDIA
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October 8, 2012 |
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BHIM SINGH Vs. STATE
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January 19, 2012 |
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BHISHAM DUTT SHARMA Vs. COMMISSIONER, MCD & ORS.
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May 2, 2012 |
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BHOLE BABA DAIRY INDUSTRIES LIMITED Vs. BHLE BABA MIL FOOD INDUSTRIES LIMITED
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November 5, 2012 |
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BHOOPENDRA SINGH Vs. UOI
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December 17, 2012 |
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BHOPAL SINGH Vs. NU-TECH SECURITY PRINTERS
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August 7, 2012 |
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BHU DUTT SHARMA & ORS. Vs. MUNICIPAL CORP. OF DELHI
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May 22, 2012 |
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BHUPAL SINGH & ORS. Vs. NCT OF DELHI AND ORS.
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January 18, 2012 |
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BHUPENDER ALISD KALE Vs. STATE
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May 15, 2012 |
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BHUPINDER KUMAR JAIN DECD THROUGH LRS Vs. RAJ KUMARI JAIN
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July 26, 2012 |
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BHUPINDER KUMAR SEKHRI Vs. VIJAY KUMAR SEKHRI
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July 2, 2012 |
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BHUPINDER MEHTA Vs. PURSHOTTAM
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September 20, 2012 |
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BHUPINDER SINGH Vs. STATE BANK OF INDIA
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September 11, 2012 |
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BHURA Vs. PURAN SINGH
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April 11, 2012 |
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BHUVAN ALIAS BINKU TYAGI Vs. STATE
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July 18, 2012 |
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BHUWAN NATH GOSWAMI Vs. GULAM MOHD. SADIQ & ORS.
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November 26, 2012 |
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BIGDOT ADVERTISING Vs. COMMUNICATIONS PVT LTD
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November 27, 2012 |
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BIJENDER ALIAS VIJAY FAUJI Vs. STATE
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February 14, 2012 |
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BIJENDER SINGH Vs. GOVT OF NCT
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April 17, 2012 |
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BIJWASAN AGRO Vs. CBI
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October 8, 2012 |
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BIKASH CHAKRBORTY Vs. RELIANCE STRUCTURES (P) LTD.
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February 27, 2012 |
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February 21, 2012 |
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March 29, 2012 |
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BIMLA Vs. DEVINDER
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March 2, 2012 |
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BIMLA DEVI Vs. BALJEET SINGH
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May 17, 2012 |
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BIMLA RANI Vs. HARBHAJAN SINGH
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October 11, 2012 |
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BINDRA BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
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July 30, 2012 |
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BINDU RANI Vs. GOVT OF NCT
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May 14, 2012 |
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BINIT KUMAR TOPPO Vs. UNION OF INDIA
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July 17, 2012 |
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BINU BALA Vs. UOI
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September 6, 2012 |
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BIPS SYSTEMS LTD Vs. TATA INFOTECH LTD
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July 10, 2012 |
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BIRBAL Vs. STATE
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January 19, 2012 |
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BIRBAL GABA Vs. SARABJIT KAUR
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December 12, 2012 |
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BIRLA TEXTILE MILLS Vs. PRESIDING OFFICER
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October 11, 2012 |
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BIRLA TEXTILE MILLS Vs. ASHOKA ENTERPRISES
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July 6, 2012 |
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BIRLA TRANSASIA CARPETS LIMITED Vs. M/S ROSHIN LAL GUPTA
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October 11, 2012 |
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BIRMATI Vs. UNION OF INDIA
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October 4, 2012 |
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BISHAMBER NATH Vs. UNION OF INDIA
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August 28, 2012 |
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BISHAN GUPTA Vs. MEENA SHARMA
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July 6, 2012 |
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BISHAN GUPTA Vs. USHA KIRAN VERMA AND ORS.
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July 20, 2012 |
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BOMBAY CONTAINER TERMINALS PVT. LTD Vs. CENTRAL WAREHOUSING CORPORATION
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September 26, 2012 |
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BOURJOIS LIMITED Vs. NAUNIHAL SINGH
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December 3, 2012 |
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BRAHAM PAL SINGH Vs. M.C.D.
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December 21, 2012 |
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BRAHM PRAKASH Vs. SURINDER KUMAR
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May 8, 2012 |
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BRAHM PRAKASH Vs. STATE
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February 22, 2012 |
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BRAHMAPUTRA INFRAPROJECT LTD Vs. STATE
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August 6, 2012 |
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BRAIN BRIDGE ADVERTISING AND MARKETING PVT LTD Vs. AMBICA RESEARCH AND DEVELOPMENT P LTD
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May 8, 2012 |
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BRAINOBRAIN KIDS ACADEMY P LTD Vs. CONTINENTAL ADVERTISING P LTD
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March 15, 2012 |
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BRAJ MOHAN Vs. UOI
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October 15, 2012 |
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BRIG A K SAPRA ANS ANR Vs. UNION OF INDIA AND ORS
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July 5, 2012 |
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BRIG M B ANAND Vs. UNION OF INDIA
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October 5, 2012 |
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BRIJ BHUSHAN BANSAL Vs. UNION OF INDIA
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December 21, 2012 |
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BRIJ KISHORE Vs. STATE
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July 17, 2012 |
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BRIJ LAL & SONS Vs. UNION OF INDIA
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February 24, 2012 |
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BRIJ MOHAN GUPTA Vs. REGISTRAR OF SOCIETIES
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May 2, 2012 |
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BRIJESH & ORS. Vs. STATE & ANR.
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February 1, 2012 |
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BRIJESH GUPTA Vs. VIJENDER KUMAR
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May 10, 2012 |
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BRIJESH KUMAR YADAV Vs. UNION OF INDIA
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May 25, 2012 |
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BRIJESHWAR JAISWAL Vs. SEBI
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March 27, 2012 |
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BRIJPAL SINGH Vs. UOI
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November 20, 2012 |
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BRIJPAL SINGH TEOTIA Vs. NEW INDIA ASSURANCE CO LTD
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May 17, 2012 |
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BRINDA GHOSH Vs. DDA
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February 13, 2012 |
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BRITANNIA NEW ZEALAND FOODS PVT LTD Vs. DIRECTOR PFA
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June 1, 2012 |
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BRUSHMAN INDIA LTD. Vs. STANDARD CHARTERED BANK
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December 19, 2012 |
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BS BHALLA Vs. DDA
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September 24, 2012 |
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BSES RAJDHANI POWER LTD Vs. ARJUNJAY PRASAD SINGH
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September 25, 2012 |
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BSES RAJDHANI POWER LTD Vs. VARINDER PRASAD
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September 3, 2012 |
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BSES RAJDHANI POWER LTD Vs. SUNHERI
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July 20, 2012 |
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BSES RAJDHANI POWER LTD. Vs. RUGGAN
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March 22, 2012 |
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BSES YAMUNA POWER LTD Vs. S C KANSAL
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March 7, 2012 |
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BSES YAMUNA POWER LTD Vs. TORHI SINGH
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April 24, 2012 |
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BSES YAMUNA POWER LTD Vs. S.R. TIWARI
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September 3, 2012 |
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BSNL Vs. BSNL OFFICERS ASSOCIATION
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January 13, 2012 |
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BSNL AND ANR. Vs. RAJ KUMAR AND ANR.
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April 26, 2012 |
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BUDH RAM Vs. STATE
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January 13, 2012 |
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BUDHIRAJA MINING AND CONSTRUCTIONS LTD Vs. IRCON INTERNATIONAL LTD
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May 3, 2012 |
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BULAN DAS Vs. DHARAMBEER & ORS.
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December 12, 2012 |
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BUREAU OF INDIAN STANDARDS Vs. DIRECTOR GENERAL OF INCOME TAX
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September 27, 2012 |
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BUSH FOODS OVERSEAS PVT LTD Vs. SENTINEL CAPITAL PTE LTD
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July 2, 2012 |
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BWL LTD Vs. UOI
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November 26, 2012 |
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C ARUNAGIRI Vs. UNION OF INDIA
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November 22, 2012 |
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C B JOSHI Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE
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May 28, 2012 |
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C B RICHARDS ELLIS MAURITIUS LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX
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May 25, 2012 |
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C D SINGH Vs. INDIAN OIL CORPORATION LTD
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October 5, 2012 |
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C H SATYANARAYAN Vs. STATE
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March 6, 2012 |
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C I T-I Vs. ANAND NISHIKAWA COMPANY LTD
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September 19, 2012 |
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C K JAFFER SHARIEF Vs. STATE THROUGH CBI
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April 11, 2012 |
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C L JAIN Vs. RAGHUBIR SINGH
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March 15, 2012 |
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C P KAPUR Vs. CHAIRMAN
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October 17, 2012 |
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C RAJARAM ADVOCATE Vs. GNCT OF DELHI
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April 20, 2012 |
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C REETHAMA JOSEPH Vs. UNION OF INDIA
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January 5, 2012 |
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C S AGGARWAL Vs. STATE
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March 30, 2012 |
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C V MADAN Vs. CBI
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May 18, 2012 |
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C.B. RICHARDS ELLIS SOUTH ASIA PRIVATE LTD Vs. REALTECH PROJECTS PRIVATE LTD
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March 13, 2012 |
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C.B. SINGH Vs. SECRETARY, MINISTRY OF AGRICULTURE
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September 24, 2012 |
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C.S. CLARKE Vs. STATE (GOVT. OF NCT OF DELHI)
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October 19, 2012 |
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CADILA HEALTHCARE LTD Vs. AUREATE HEALTHCARE PVT LTD
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July 30, 2012 |
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CAMBRIDGE PRIMARY SCHOOL Vs. KAILASH CHAND JAIN
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May 10, 2012 |
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CANARA BANK Vs. J.R. EXPORTS
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January 31, 2012 |
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CANARA BANK Vs. NARESH KUMAR GUPTA
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December 17, 2012 |
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CANBANK FINANCIAL SERVICES LTD Vs. INDANA SPICES AND FOOD INDUSTRIES LTD
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February 28, 2012 |
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CANON INDIA P LIMITED Vs. VALUE ADDED TAX OFFICER
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May 4, 2012 |
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CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. TARUN BHARGAVA
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March 20, 2012 |
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CAPS P LTD Vs. USHA SINHA
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May 29, 2012 |
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CAPT DHARAMBIR SINGH DABAS Vs. UOI & ORS
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November 19, 2012 |
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CAPT R KHOSLA Vs. JETLITE INDIA LTD
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February 23, 2012 |
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CAPTAIN G S BINDRA Vs. AIR INDIA
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July 24, 2012 |
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CAPTAIN G.S. BINDRA Vs. AIR INDIA LTD
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October 1, 2012 |
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CARGILL INDIA PVT. LTD. Vs. PRAMOD GAVALI
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July 26, 2012 |
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CARMEL CONVENT SCHOO Vs. UOI
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July 11, 2012 |
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CBI Vs. PURSHOTTAM DEV ARYA
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September 25, 2012 |
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CDP REAL ESTATE ADVISORY INDIA PRIVATE LIMITED Vs. SITQ INDIA PRIVATE LIMITED
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September 11, 2012 |
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CELEBI DELHI CARGO TERMINAL MANAGEMENT INDIA PVT LTD Vs. ARYAN CARGO EXPRESS PVT LTD
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January 20, 2012 |
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CEMENT CORPORATION OF INDIA Vs. POPULATION FOUNDATION OF INDIA
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July 18, 2012 |
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CEMENT CORPORATION OF INDIA LTD Vs. BHARAT BHUSHAN SEHGAL
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June 1, 2012 |
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CEMENT CORPORATION OF INDIA LTD Vs. D B MATHUR
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May 17, 2012 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. ANIL KUMAR KATHPAL
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May 24, 2012 |
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CENTRAL P F COMMISSIONER Vs. A RAMAN
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July 5, 2012 |
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CENTRAL PROVIDENT FUND COMMISSIONER Vs. CENTRAL PROVIDENT FUND EMPLOYEES UNION
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January 10, 2012 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
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September 26, 2012 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA & ORS.
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June 1, 2012 |
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CERAGEM WORLD INDIA PVT LTD Vs. STATE
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August 27, 2012 |
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CHAIRMAN RAILWAY BOARD Vs. R K VERMA
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August 17, 2012 |
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CHAKRADAR AUTO UDYOG PVT. LTD Vs. ENGINEERING EXPORT PROMOTION COUNCIL
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September 11, 2012 |
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CHAMAN KUMAR Vs. UNIVERSITY OF DELHI
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September 11, 2012 |
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CHAMAN KUMAR Vs. UNIVERSITY OF DELHI
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May 29, 2012 |
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CHAMAN LAL @ KAKE Vs. STATE (GOVT. OF N.C.T.)
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December 10, 2012 |
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CHAMAN LAL KEWAL Vs. KANTA DEVI
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October 31, 2012 |
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CHAMELEON RESOURCES LIMITED Vs. ATA TEA LIMITED
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January 25, 2012 |
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CHAMELI FARMS PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
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February 27, 2012 |
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CHAMPA GULATI Vs. UOI
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May 21, 2012 |
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CHAMPA GULATI Vs. DAVINDER SINGH
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April 27, 2012 |
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CHAMPA JOSHI Vs. MAAN SINGH
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May 15, 2012 |
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CHAMPA SAHNI Vs. RATTAN SINGH HUF TH BHUPINDER SINGH
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August 17, 2012 |
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CHAN HONG SAIK Vs. STATE
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July 2, 2012 |
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CHANCHAL Vs. STATE
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January 5, 2012 |
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CHAND RAM Vs. DDA
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February 24, 2012 |
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CHAND RAM Vs. FINANCIAL COMMISSIONER
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August 9, 2012 |
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CHAND SINGH Vs. SIGMA INDUSTRIES CORPORATION
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December 5, 2012 |
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CHAND TH LRS Vs. BABUDDIN THROUGH LRS
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May 18, 2012 |
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CHANDAN KUMAR CHANDAN & ORS. Vs. DR. A.A. KHAN & ORS.
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September 11, 2012 |
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CHANDAN PRAKASH Vs. VIDYA DEVI
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August 14, 2012 |
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CHANDER BHAN GANDHI Vs. RECKITT BENCKISER INDIA LTD
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March 7, 2012 |
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CHANDER BHANN CHHABRA & ORS. Vs. STATE & ANR.
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March 22, 2012 |
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CHANDER BIBRA Vs. MANWAR SINGH
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February 2, 2012 |
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CHANDER DUTT Vs. NEHRU YUVA KENDRA SANGATHAN
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May 18, 2012 |
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CHANDER JHA Vs. STATE
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July 6, 2012 |
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CHANDER KANT PANDIT Vs. DAPINDER PAL SINGH
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February 23, 2012 |
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CHANDER PAL Vs. BRM LEASE AND CREDIT LTD
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August 23, 2012 |
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CHANDER PAL Vs. BRM LEASE AND CREDIT LTD
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August 28, 2012 |
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CHANDER PRAKASH Vs. STATE NCT OF DELHI
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May 28, 2012 |
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CHANDER PRAKASH & ORS. Vs. STATE
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March 15, 2012 |
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CHANDER SINGH Vs. UOI
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July 30, 2012 |
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CHANDERPAL SINGH Vs. SURJEET KAUR
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December 4, 2012 |
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CHANDERWATI Vs. SAT NARAIN
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January 5, 2012 |
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CHANDESWAR CHAUDHARY Vs. VAIJ NATH CHAUDHARY
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December 6, 2012 |
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CHANDGIRAM Vs. STATE
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March 22, 2012 |
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CHANDRA DEVI Vs. NEW INDIA ASSURANCE CO LTD
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April 26, 2012 |
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CHANDRA ESTATE LTD Vs. TEJ PROPERTIES
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May 7, 2012 |
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CHANDRA PRAKASH KAUSHIK Vs. ELECTION COMMISSION OF INDIA
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March 16, 2012 |
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CHANDRESHWAR PRASAD SINGH Vs. UNION OF INDIA
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March 20, 2012 |
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CHARAN SINGH Vs. RAMESH
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October 31, 2012 |
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CHARAN SINGH Vs. UOI & ORS.
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August 23, 2012 |
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CHARANJEET GABA Vs. ARJUN LAL AHUJA
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March 1, 2012 |
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CHARANJEET SINGH Vs. JAPJEET KAUR
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November 16, 2012 |
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CHARANJIT LAL KHATRI Vs. SECRETARY GENERAL, RAJYA SABHA
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December 21, 2012 |
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CHATTER SAIN Vs. RAGHAV BANSAL
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January 20, 2012 |
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CHEENA Vs. TAGORE INTERNATIONAL SCHOOL & ANR.
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December 20, 2012 |
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CHEENU Vs. UOI
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October 12, 2012 |
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CHEMO PHARMA LABORATORES LTD Vs. THAKUR RANGJI MANDIR TRUST
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October 17, 2012 |
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CHEMRING COUNTERMEASURES LIMITED Vs. UNION OF INDIA AND ORS.
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January 30, 2012 |
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CHEMSTAR ORGANICS INDIA LIMITED Vs. BANK OF BARODA
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September 17, 2012 |
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CHET RAM SINGH Vs. MUNICIPAL CORPORATION OF DELHI
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February 24, 2012 |
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CHETAN DAYAL Vs. ARUNA MALHOTRA
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August 14, 2012 |
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CHETNA KARNANI Vs. UNIVERSITY OF DELHI
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September 12, 2012 |
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CHHANGA MAL GUPTA Vs. UOI
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November 19, 2012 |
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CHHATRAVAS CHANDRA ARYA VIDYA MANDIR Vs. GOVT OF NCT OF DELHI
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March 14, 2012 |
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CHHATTARPUR ENCLAVE Vs. MUNICIPAL CORPORATION OF DELHI AND ORS
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May 22, 2012 |
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CHHOTEY SINGH Vs. RAJINDER SINGH MALIK
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May 3, 2012 |
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CHIEF COMMERCIAL MANAGER Vs. JUGNU JAYANT
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September 17, 2012 |
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CHIEF POSTMASTER & ORS. Vs. KANTA DEVI
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August 23, 2012 |
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CHIGBATA EPHRAIN NWEKE Vs. STATE OF NCT OF DELHI
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January 30, 2012 |
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CHILDPLANET DOT COM PRIVATE LIMITED Vs. COMPETENT HOLDINGS PRIVATE LIMITED
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October 1, 2012 |
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CHINTESHWAR STEEL PVT LTD Vs. UNION OF INDIA
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October 8, 2012 |
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CHIRAGH COOP. H. BLDG. SOCIETY Vs. D.D.A.
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October 4, 2012 |
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CHIRANJI LAL Vs. DELHI DEVELOPMENT AUTHORITY
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July 25, 2012 |
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CHIRANJIV SINGH DANG & ANR. Vs. SUDESH CHOPRA
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October 18, 2012 |
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CHITRA BHATNAGAR Vs. STATE
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April 11, 2012 |
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CHL LIMITED Vs. ALITALIA -LINEE AEREE ITALIANE S P A
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September 27, 2012 |
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CHOB SINGH Vs. GOVT OF NCT OF DELHI
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April 9, 2012 |
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CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD Vs. SUNITA
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July 31, 2012 |
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CHOLAMANDALAM MS GENERAL INS CO LTD Vs. RAM KUMAR
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July 19, 2012 |
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CHOLAMANDALAM MS GENERAL INS CO LTD Vs. AUSTIN B MASIH
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May 7, 2012 |
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CHOLAMANDALAM MS GENERAL INS CO LTD Vs. SUSHMA RANI
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April 18, 2012 |
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CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. JOGINDER SINGH
|
October 15, 2012 |
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CHOTTE LAL SHRIVASTVA ALIAS CHOTTE Vs. STATE OF NCT OF DELHI
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April 24, 2012 |
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CHUCKLES KOHLI Vs. RAVINDER SINGH
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April 16, 2012 |
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CHUNMAN ALIAS AKASH Vs. STATE OF NCT OF DELHI
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December 4, 2012 |
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CINERGY CORPORATION PTE LTD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
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September 19, 2012 |
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CINERGY CORPORATION PTE. LTD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
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November 30, 2012 |
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CIPLA LTD Vs. UNION OF INDIA
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October 12, 2012 |
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CIT Vs. RIO TINTO INDIA PVT LTD
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October 5, 2012 |
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CIT Vs. AMBIENCE HOTELS & RESORTS LTD
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October 5, 2012 |
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CIT Vs. SAHARA INDIA MUTUAL BENEFIT CO LTD
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September 20, 2012 |
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CIT Vs. DEV DUTT PRASAD RAJ KUMAR GARG
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September 13, 2012 |
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CIT Vs. HINDUSTAN TIMES
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September 14, 2012 |
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CIT Vs. ANSAL PROPERTIES & INDUSTRIES
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September 25, 2012 |
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CIT Vs. DINESH JAIN HUF
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September 28, 2012 |
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CIT Vs. DELHI INDUSTRIES AND ENTERPRISES
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November 29, 2012 |
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CIT Vs. BECTON DICKINSON INDIA PVT LTD
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November 19, 2012 |
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CIT Vs. VODAFONE ESSAR SOUTH LTD
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November 20, 2012 |
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CIT Vs. ICC INDIA P. LTD.
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November 20, 2012 |
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CIT Vs. JAICO FINANCIAL SERVICES (P) LTD.
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March 28, 2012 |
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CIT Vs. CENTRAL WAREHOUSING CORPORATION
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April 18, 2012 |
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CIT Vs. A K JAIN
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April 19, 2012 |
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CIT Vs. ANSAL PROPERTIES AND INFRASTRUCTURE LTD
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April 19, 2012 |
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CIT Vs. SWETA ESTATES PVT LTD
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May 14, 2012 |
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CIT Vs. TELSUO MITERA
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May 17, 2012 |
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CIT Vs. DEUTSCHE POST BANK HOME FINANCE LTD
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July 2, 2012 |
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CIT Vs. CONSOLIDATED PHOTO AND FINVEST LTD
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July 2, 2012 |
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CIT Vs. CREATIVE TRAVEL PVT LTD
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July 6, 2012 |
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CIT Vs. SOCIETEX
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July 19, 2012 |
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CIT Vs. INDEPENDENT MEDIA PVT LTD
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July 20, 2012 |
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CIT Vs. SARLA FABRICS PVT LTD
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July 20, 2012 |
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CIT Vs. EXPO GLOBE INDIA LTD
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July 20, 2012 |
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CIT Vs. FEDERAL MOGUL TPR INDIA LTD
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July 24, 2012 |
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CIT Vs. H A MANAGEMENT CONSULTANTS PVT LTD
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July 31, 2012 |
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CIT Vs. PAWAN KANSAL
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July 26, 2012 |
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CIT Vs. ANOOP GUPTA
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July 26, 2012 |
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CIT Vs. NEELKANTH ISPAT UDHYOG PVT LTD
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July 30, 2012 |
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CIT Vs. EKL APPLIANCES LTD
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February 22, 2012 |
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CIT Vs. INDIA TERMINAL CONNECTOR SYSTEM LTD
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March 21, 2012 |
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CIT Vs. REGENCY PARK PROPERTY MANAGEMENT SERVICES PVT LTD
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January 5, 2012 |
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CIT Vs. NUMERO UNO FINANCIAL SERVICES PVT LTD
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March 5, 2012 |
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CIT Vs. PRASAD AND CO
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February 2, 2012 |
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CIT Vs. TS TECH SUN INDIA LTD
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July 3, 2012 |
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CIT Vs. R L TRADERS
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July 10, 2012 |
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CIT Vs. ANSAL HOUSING & CONSTRUCTION LTD
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September 24, 2012 |
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CIT Vs. JRM STEEL PVT LTD
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November 20, 2012 |
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CIT Vs. WINNER CONSTRUCTIONS PVT LTD
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May 8, 2012 |
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CIT Vs. IMPERIAL FASTNERS P. LTD.
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April 25, 2012 |
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CIT Vs. VISHAL GUPTA
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April 30, 2012 |
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CIT Vs. S NET FREIGHT INDIA PVT LTD
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August 7, 2012 |
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CIT Vs. GRAVS APPLIANCE PVT LTD
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August 6, 2012 |
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CIT Vs. DELHI STATE INDUSTRAIL & INFRASTRUCTURE DEV CORP LTD
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August 6, 2012 |
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CIT Vs. ANIL KUMAR BHATIA
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August 7, 2012 |
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CIT Vs. LACHMAN DASS BHATIA
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August 7, 2012 |
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CIT Vs. SAI DISTRIBUTORS
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July 23, 2012 |
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CIT Vs. AMBIENCE DEVELOPERS AND INFRASTRUCTURE PVT LTD
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July 27, 2012 |
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CIT Vs. CHIPSOFT TECHNOLOGY PVT LTD
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July 20, 2012 |
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CIT Vs. SONY INDIA PVT. LTD
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September 10, 2012 |
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CIT Vs. BRAHMAPUTRA CAPITAL & FINANCIAL SERVICE LTD
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September 3, 2012 |
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CIT Vs. SRC AVIATION PVT LTD
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September 3, 2012 |
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CIT Vs. INDRAPRASTHA GAS LTD
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August 22, 2012 |
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CIT Vs. ARTS BEAUTY EXPORTS
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September 17, 2012 |
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CIT Vs. INDEO AIRWAYS PVT LTD
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August 31, 2012 |
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CIT Vs. TEI TECHNOLOGIES PVT LTD
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August 27, 2012 |
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CIT Vs. INDIAN SUGAR EXIM CORPN LTD
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August 27, 2012 |
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CIT Vs. MODI REVLON PVT LTD
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August 29, 2012 |
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CIT Vs. FROSTAIR P LTD
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August 24, 2012 |
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CIT Vs. ANIL CHANANA
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August 6, 2012 |
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CIT Vs. SASAN POWER LTD.
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January 6, 2012 |
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CIT Vs. TAJ INTERNATIONAL JEWELLERS
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February 21, 2012 |
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CIT Vs. HERO AUTO LTD
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March 12, 2012 |
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CIT Vs. ARENS DEVELOPERS
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March 6, 2012 |
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CIT Vs. AT & T COMMUNICATION SERVICES INDIA PVT LTD
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January 19, 2012 |
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CIT Vs. VIRTUAL SOFT SYSTEMS LTD
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February 7, 2012 |
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CIT Vs. SUNBEAM AUTO LTD.
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May 30, 2012 |
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CIT Vs. SAUER DANFOSS PVT. LTD
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March 26, 2012 |
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CIT Vs. RAM PISTONS & RINGS LTD
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February 16, 2012 |
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CIT Vs. MOTOR & GENERAL FINANCE LTD
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February 21, 2012 |
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CIT Vs. LEO FINANCIAL SERVICES LTD
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March 20, 2012 |
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CIT Vs. RISHIKESH BUILDCON PVT LTD
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March 21, 2012 |
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CIT Vs. RUPA PROMOTORS PVT LTD
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March 21, 2012 |
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CIT Vs. MACHINO PLASTIC LTD
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February 28, 2012 |
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CIT Vs. BHARTI OVERSEAS TRADING CO
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February 29, 2012 |
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CIT Vs. SOFTWARE CONSULTANTS
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January 17, 2012 |
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CIT Vs. TEDCO GRANITE LTD
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January 23, 2012 |
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CIT Vs. ESCONET SERVICES LTD
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May 21, 2012 |
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CIT Vs. WINNER CONSTRUCTIONS PVT LTD
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May 3, 2012 |
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CIT Vs. DEEPAK KNITS AND TEXTURISE PVT. LTD
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March 29, 2012 |
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CIT Vs. STATE TRADING CORPORATION LTD.
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August 17, 2012 |
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CIT Vs. K.L. STEELS PVT LTD
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January 12, 2012 |
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CIT Vs. PANNA LAL ROSHAN LAL JEWELLERS PVT. LTD.
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January 17, 2012 |
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CIT Vs. PANACEA BIOTECH LTD.
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January 17, 2012 |
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CIT Vs. LAKSHMIJI SUGAR MILLS LTD.
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February 6, 2012 |
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CIT Vs. AMWAY INDIA ENTERPRISES (P) LTD.
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November 4, 2012 |
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CIT Vs. HIGH POLYMER LABS LTD
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April 19, 2012 |
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CIT Vs. ADAM ROBERT JOHN MYNOTT
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August 3, 2012 |
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CIT Vs. DALMIA CEMENT LTD
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November 19, 2012 |
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CIT Vs. STANDIPACK PVT. LTD.
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January 25, 2012 |
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CIT Vs. DINESH JAIN HUF
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October 19, 2012 |
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CITICORP MARUTI FINANCE LIMITED Vs. STATE
|
November 21, 2012 |
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CITIZEN SOCIAL WELFARE SOCIETY Vs. UOI
|
September 7, 2012 |
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CLEARWATER CAPITAL PARTNERS INDIA PVT LTD Vs. PUNJAB NATIONAL BANK
|
June 1, 2012 |
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CLEARWATER CAPITAL PARTNERS INDIA PVT LTD Vs. ICICI BANK LIMITED
|
June 1, 2012 |
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CLEARWATER CAPITAL PARTNERS LIMITED Vs. SATYAJIT SINGH MAJITHIA
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February 23, 2012 |
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CMI Vs. PANDIT AND CO
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January 30, 2012 |
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COASTAL ANDHRA POWER LIMITED Vs. ANDHRA PRADESH CENTRAL POWER DISTRIBUTION COMPANY LIMITED
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July 2, 2012 |
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COGENT VENTURES (INDIA) LTD Vs. RAJ KARAN
|
February 8, 2012 |
|
COIR BOARD Vs. HARBANS KAUR SETHI
|
January 12, 2012 |
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COL KALYAN SINGH (RETIRED) Vs. WIMPY INTERNATIONAL LTD
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January 9, 2012 |
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COL S J CHAUDHARY Vs. VANTAGE CONSTN P LTD
|
July 2, 2012 |
|
COL. (RETD) ANIL KUMAR BANSAL & ANOTHER Vs. SHRI R.K. BANSAL & OTHERS
|
November 5, 2012 |
|
COL. INDERJEET SINGH Vs. VIKRAM SINGH
|
July 13, 2012 |
|
COLGATE PALMOLIVE COMPANY & ORS. Vs. BHAVNA A. PATEL & ANR.
|
March 20, 2012 |
|
COLLECTOR OF STAMPS Vs. SE INVESTMENT LTD
|
July 24, 2012 |
|
COLONEL A D NARGOLKAR Vs. UNION OF INDIA
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July 9, 2012 |
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COLONEL SAJI ABRAHAM Vs. UNION OF INDIA
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January 31, 2012 |
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COMISSIONER OF INCOME TAX Vs. MEERA DEVI
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August 23, 2012 |
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COMMERCIAL TOYOTA Vs. MUKESH GAUTAM
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May 28, 2012 |
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COMMISSION COMMERCIAL TAX Vs. OFFICIAL LIQUIDATOR
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November 22, 2012 |
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COMMISSIONE ROF INCOME TAX-VII Vs. CHETAN DAS LACHMAN DAS
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August 7, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GERMAN DYES AND CHEMICALS
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February 2, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAJENDRA NARAYAN
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February 8, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DIWAN SAHEB FASHIONS PVT LTD
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October 15, 2012 |
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COMMISSIONER OF CENTRAL EXCISE DELHI I Vs. JOINT SECRETARY REVISIONARY AUTHORITY
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May 2, 2012 |
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COMMISSIONER OF CUSTOMS Vs. KULTAR EXPORT
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July 23, 2012 |
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COMMISSIONER OF CUSTOMS Vs. INDIAN OIL CORPORATION
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January 9, 2012 |
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COMMISSIONER OF CUSTOMS Vs. JASPREET SINGH JOLLY
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October 11, 2012 |
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COMMISSIONER OF CUSTOMS Vs. SIEMENS PUBLIC COMMUNICATIONS NETWORK LTD
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January 4, 2012 |
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COMMISSIONER OF CUSTOMS Vs. ASHOK KUMAR JAIN & ANR
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November 5, 2012 |
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COMMISSIONER OF CUSTOMS & ORS. Vs. M/S. AGRIM SAMPADA LTD. & ORS.
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December 13, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SAMSUNG INDIA ELECTRONICS LTD.
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September 3, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MUNJAL SHOWA LTD.
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February 3, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SONAL CONSTRUCTIONS
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October 4, 2012 |
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COMMISSIONER OF INCOME TAX Vs. DLF OFFICE DEVELOPERS
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July 18, 2012 |
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COMMISSIONER OF INCOME TAX Vs. PC CHEMICALS
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September 13, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ICC INDIA P. LTD.
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November 20, 2012 |
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COMMISSIONER OF INCOME TAX Vs. JRM STEEL PVT. LTD.
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November 20, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD.
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November 21, 2012 |
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COMMISSIONER OF INCOME TAX Vs. UK BOSE
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November 30, 2012 |
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COMMISSIONER OF INCOME TAX Vs. CONVERTECH EQUIPMENTS (P) LTD.
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December 3, 2012 |
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COMMISSIONER OF INCOME TAX Vs. LAKSHMI SUGAR MILLS CO. LTD.
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December 3, 2012 |
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COMMISSIONER OF INCOME TAX Vs. K.R.B.L. LIMITED
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December 5, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SUPREME POLYPROPOLENE PVT LTD
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October 30, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ULTRA MODERN EXPORTS PVT. LTD.
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December 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ORIENT CRAFT LTD.
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December 12, 2012 |
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COMMISSIONER OF INCOME TAX Vs. AMIT JAIN
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December 21, 2012 |
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COMMISSIONER OF INCOME TAX Vs. A.K. JAIN
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April 19, 2012 |
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COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED PHOTO & FINVEST LTD.
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July 2, 2012 |
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COMMISSIONER OF INCOME TAX Vs. PRADEEP AGENCIES JOINT VENTURE
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January 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. RAM PISTONS & RINGS LTD.
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February 16, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KAMAL WAHAL
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January 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. PRINTER HOUSE PVT. LTD
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April 18, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ANANT JAIN
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April 24, 2012 |
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COMMISSIONER OF INCOME TAX Vs. VINAY MITTAL
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April 27, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ANNIK TECHNOLOGIES LTD
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May 15, 2012 |
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COMMISSIONER OF INCOME TAX Vs. INDIA THERMIT CORPN. LTD
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May 16, 2012 |
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COMMISSIONER OF INCOME TAX Vs. HIDECHITO SHIGA
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May 21, 2012 |
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COMMISSIONER OF INCOME TAX Vs. DEUTSCHE POST BANK HOME FINANCE LTD
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July 2, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SOCIETEX
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July 19, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ULIKE PROMOTORS (P.) LTD
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January 24, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NANDA MINT AND PINE CHEMICALS LTD
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January 18, 2012 |
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COMMISSIONER OF INCOME TAX Vs. HARSH J PUNJABI
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January 20, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NUMERO UNO FINANCIAL SERVICES PVT LTD
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March 5, 2012 |
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COMMISSIONER OF INCOME TAX Vs. CRAY RESEARCH INDIA LTD
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February 10, 2012 |
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COMMISSIONER OF INCOME TAX Vs. GOPAL CLOTHING CO. PRIVATE LIMITED
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March 22, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SIEL HOLDINGS LTD
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February 23, 2012 |
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COMMISSIONER OF INCOME TAX Vs. HERO AUTO LTD
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March 12, 2012 |
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COMMISSIONER OF INCOME TAX Vs. EKL APPLIANCES LTD
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March 29, 2012 |
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COMMISSIONER OF INCOME TAX Vs. R.T.C.L. LTD
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March 28, 2012 |
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COMMISSIONER OF INCOME TAX Vs. I. K. INTERNATIONAL PVT. LTD
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March 29, 2012 |
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COMMISSIONER OF INCOME TAX Vs. VISUAL TECHNOLOGIES INDIA (P) LTD
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January 3, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MASCOMPTEL INDIA LTD
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January 4, 2012 |
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COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR MAHAJAN
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January 4, 2012 |
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COMMISSIONER OF INCOME TAX Vs. M/S. M.S. INTERNATIONAL LTD.
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September 28, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MOTHER DAIRY INDIA LTD
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January 30, 2012 |
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COMMISSIONER OF INCOME TAX Vs. VISHWA VIGYAN TELUGU LINGUISTIC MINORITY EDUCATION SOCIETY
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March 6, 2012 |
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COMMISSIONER OF INCOME TAX Vs. J.B.ROY
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October 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. VATIKA CONSTRUCTION PVT. LTD
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October 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. EDS ELECTRONIC DATA SYSTEMS (INDIA) PVT. LTD
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October 4, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SHRI SIDHDATA ISPAT (P) LTD
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September 20, 2012 |
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COMMISSIONER OF INCOME TAX Vs. USHA INTERNATIONAL LIMITED
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September 21, 2012 |
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COMMISSIONER OF INCOME TAX Vs. VACHANBAND INVESTMENT LTD
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September 26, 2012 |
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COMMISSIONER OF INCOME TAX Vs. A.R. MAGNETICS (P.) LTD.
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April 16, 2012 |
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COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION
|
November 20, 2012 |
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COMMISSIONER OF INCOME TAX Vs. YOUTH CONSRUCTION PVT. LTD
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November 8, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KHOOBSURAT RESORTS PVT. LTD
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November 5, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ANSAL HOUSING FINANCE AND LEASING CO LTD
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October 31, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MEHTA CHARITABLE PRAJNALAY TRUST
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November 20, 2012 |
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COMMISSIONER OF INCOME TAX Vs. GANAPATI FINANCE LTD
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December 5, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MORGAN FINVEST PVT LTD
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December 6, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ENCHANTE JEWELLERY LTD
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November 20, 2012 |
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COMMISSIONER OF INCOME TAX Vs. FAIR FINVEST LTD
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November 22, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MARUTI SUZUKI INDIA LTD
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December 14, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ELEL HOTELS & INVESTMENT LTD.
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February 14, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MAYAR INDIA LTD.
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March 26, 2012 |
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COMMISSIONER OF INCOME TAX Vs. DEWAN CHAND SATYAPAL
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December 21, 2012 |
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COMMISSIONER OF INCOME TAX Vs. JAI PAL AGGARWAL
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September 17, 2012 |
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COMMISSIONER OF INCOME TAX Vs. PRIYANKA SHIP BREAKING COMPANY PVT LTD
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September 17, 2012 |
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COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICAL LIMITED
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September 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. REGENCY CREATIONS LTD
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September 17, 2012 |
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COMMISSIONER OF INCOME TAX Vs. UBEROI SONS MACHINES LTD
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August 31, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KEDAR NATH GUPTA
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August 31, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MARUTI INSURANCE DISTRIBUTION SERVICES LTD
|
September 4, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SAKAKIBARA YUTAKA
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August 3, 2012 |
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COMMISSIONER OF INCOME TAX Vs. PROMAIN LTD
|
April 30, 2012 |
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COMMISSIONER OF INCOME TAX Vs. GOEL JEWELLERS
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April 17, 2012 |
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COMMISSIONER OF INCOME TAX Vs. AUTO PINS INDIA LTD
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April 9, 2012 |
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COMMISSIONER OF INCOME TAX Vs. HIGH POLYMER LABS LTD
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April 19, 2012 |
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COMMISSIONER OF INCOME TAX Vs. CAREER LAUNCHER INDIA LTD
|
April 19, 2012 |
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COMMISSIONER OF INCOME TAX Vs. GOODEARTH FOUNDATION
|
April 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SUNAERO LIMITED
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June 1, 2012 |
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COMMISSIONER OF INCOME TAX Vs. VISION INC
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May 25, 2012 |
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COMMISSIONER OF INCOME TAX Vs. HAVELLS INDIA LTD
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May 21, 2012 |
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COMMISSIONER OF INCOME TAX Vs. INDIAN SUGAR EXIM CORPORATION LTD
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February 3, 2012 |
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COMMISSIONER OF INCOME TAX Vs. JAGAT NOVEL EXHIBITORS PRIVATE LIMITED
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February 8, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SUPERIOR CRAFTS
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March 6, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KANTI BHAI DAMANI
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February 2, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NEW DELHI HOTELS LTD
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March 22, 2012 |
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COMMISSIONER OF INCOME TAX Vs. JAGSON INTERNATIONAL LTD
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February 29, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KRIBHCO
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July 18, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NOVA PROMOTERS AND FINLEASE (P) LTD
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February 15, 2012 |
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COMMISSIONER OF INCOME TAX Vs. GODWIN STEELS PVT LTD
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February 23, 2012 |
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COMMISSIONER OF INCOME TAX Vs. DCM SHRIRAM CONSOLIDATED LTD
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July 30, 2012 |
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COMMISSIONER OF INCOME TAX Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
|
July 27, 2012 |
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COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
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August 3, 2012 |
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COMMISSIONER OF INCOME TAX Vs. D D GEARS LTD
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August 3, 2012 |
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COMMISSIONER OF INCOME TAX (CENTRAL)-I Vs. MOHAN MEAKIN LIMITED
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January 30, 2012 |
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COMMISSIONER OF INCOME TAX -XI Vs. SANGEETA WIG
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November 30, 2012 |
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COMMISSIONER OF INCOME TAX -XIII Vs. KANWALJIT SINGH
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November 30, 2012 |
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COMMISSIONER OF INCOME TAX DEL Vs. INDIAN SUGAR AND GENERAL INDUSTRY EXPORT IMPORT
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January 30, 2012 |
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COMMISSIONER OF INCOME TAX DEL Vs. BHARATPUR NUTRITIONAL PRODUCTS LIMITED
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March 15, 2012 |
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COMMISSIONER OF INCOME TAX DELHI Vs. D T T D C LTD
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March 20, 2012 |
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COMMISSIONER OF INCOME TAX DELHI Vs. DLF LTD
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September 17, 2012 |
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COMMISSIONER OF INCOME TAX DELHI Vs. USHA INTERNATIONAL LTD
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November 5, 2012 |
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COMMISSIONER OF INCOME TAX DELHI Vs. INDOVAX P.LTD
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December 19, 2012 |
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COMMISSIONER OF INCOME TAX DELHI Vs. TELECOM FINANCE (INDIA) LTD
|
September 12, 2012 |
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COMMISSIONER OF INCOME TAX DELHI Vs. GOYAL M.G. GASES P. LTD
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October 19, 2012 |
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COMMISSIONER OF INCOME TAX DELHI Vs. KHOOBSURAT RESORTS PVT. LTD.
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November 15, 2012 |
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COMMISSIONER OF INCOME TAX DELHI IV Vs. INTERCONTINENTAL CONSULTANTS & TECHNOCRATS P LTD
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October 9, 2012 |
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COMMISSIONER OF INCOME TAX DELHI VI Vs. INSTALMENT SUPPLY LIMITED
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April 17, 2012 |
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COMMISSIONER OF INCOME TAX DELHI-V Vs. N.R. PORTFOLIO PVT. LTD
|
December 21, 2012 |
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COMMISSIONER OF INCOME TAX II Vs. JINDAL DYECHEM INDUSTRIES PVT LTD
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April 18, 2012 |
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COMMISSIONER OF INCOME TAX II Vs. SOFTWARE CONSULTANTS
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January 17, 2012 |
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COMMISSIONER OF INCOME TAX III Vs. SHONKH TECHNOLOGY LTD
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July 10, 2012 |
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COMMISSIONER OF INCOME TAX NEW DELHI Vs. JAGGON INTERNATIONAL LTD
|
November 8, 2012 |
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COMMISSIONER OF INCOME TAX V Vs. NAGESH KNITWEARS P LTD
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June 1, 2012 |
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COMMISSIONER OF INCOME TAX VI NEW DELHI Vs. USHA INTERNATIONAL LIMITED
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April 23, 2012 |
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COMMISSIONER OF INCOME TAX VII Vs. KARAN KHANDELWAL
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April 23, 2012 |
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COMMISSIONER OF INCOME TAX-I Vs. ANAND NISHIKAWA COMPANY LTD.
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September 19, 2012 |
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COMMISSIONER OF INCOME TAX-II Vs. MARUTI SUZUKI INDIA LTD.
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October 18, 2012 |
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COMMISSIONER OF INCOME TAX-IV Vs. FORTIS FINANCIAL SERVICES LTD
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July 5, 2012 |
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COMMISSIONER OF INCOME-TAX Vs. SAMORA HOTELS P LTD
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February 23, 2012 |
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COMMISSIONER OF PAYMENTS Vs. KISHNI DEVI
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January 31, 2012 |
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COMMISSIONER OF POLICE Vs. SHANI KUMAR
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May 21, 2012 |
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COMMISSIONER OF POLICE Vs. RAKESH KUMAR
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May 15, 2012 |
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COMMISSIONER OF POLICE Vs. SANDEEP
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May 15, 2012 |
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COMMISSIONER OF POLICE Vs. VIJAY KUMAR MALIK
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May 29, 2012 |
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COMMISSIONER OF POLICE Vs. PRADEEP KUMAR
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July 17, 2012 |
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COMMISSIONER OF POLICE Vs. RAMANUJ UPADHYAY
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July 9, 2012 |
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COMMISSIONER OF POLICE Vs. ANIL KUMAR
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July 13, 2012 |
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COMMISSIONER OF POLICE Vs. AJAY KUMAR DHAMA
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July 30, 2012 |
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COMMISSIONER OF POLICE Vs. LALIT KUMAR
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September 3, 2012 |
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COMMISSIONER OF POLICE Vs. KRISHAN KUMAR
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September 3, 2012 |
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COMMISSIONER OF POLICE Vs. SUNIL CHANDRA
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September 3, 2012 |
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COMMISSIONER OF POLICE Vs. SH. RANVIR SINGH
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January 20, 2012 |
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COMMISSIONER OF POLICE & ORS Vs. BHUPINDER SINGH
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August 3, 2012 |
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COMMISSIONER OF POLICE DELHI Vs. MANJEET
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September 6, 2012 |
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COMMISSIONER OF SERVICE TAX Vs. HERO HONDA MOTORS LTD
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November 8, 2012 |
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COMMISSIONER OF SERVICE TAX Vs. BAS ENGINEERING PVT LTD
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January 4, 2012 |
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COMMISSIONER OF VALUE ADDED TAX Vs. RAJENDRA KIRPAL AND COMPANY
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July 25, 2012 |
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COMMR. OF C. EX. AND S.T., LTU Vs. WHIRLPOOL OF INDIA LTD.
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February 14, 2012 |
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COMMR. OF CUS. & C. EX., DELHI IV Vs. ACHIEVER INTERNATIONAL
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March 28, 2012 |
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CONFERENCE FOR HUMAN RIGHTS Vs. GOVERNMENT OF NCT OF DELHI
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October 15, 2012 |
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CONSOLIDATED CONTRACTORS Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LTD
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August 21, 2012 |
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CONST MUKESH CHAND Vs. LT GOVERNOR OF RAJASTHAN
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August 16, 2012 |
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CONSTABLE ANIL KUMAR Vs. GOVT OF DELHI
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April 23, 2012 |
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CONSTABLE BHOLU SINGH Vs. UNION OF INDIA
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January 19, 2012 |
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CONSTABLE JITENDERA Vs. C.R.P.F. AND ANR.
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October 19, 2012 |
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CONSTABLE VIPIN KUMAR Vs. UNION OF INDIA
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May 17, 2012 |
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CONTAINER CORPORATION OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 11, 2012 |
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CONTAINER CORPORATION OF INDIA LTD Vs. SH SANJEEV KUMAR
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August 21, 2012 |
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CONTEL MEDICARE SYSTEMS PVT LTD Vs. CIT
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July 20, 2012 |
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CONTINENTAL CARBON INDIA LTD Vs. MODI RUBBER LTD
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July 31, 2012 |
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CONTINENTAL CHEMICALS LTD. Vs. UNION OF INDIA
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March 15, 2012 |
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CONTINENTAL INDIA LIMITED Vs. STATE
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November 6, 2012 |
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CONVERGYS CUSTOMER MANAGEMENT Vs. ASSISTANT DIRECTOR OF INCOME TAX
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December 12, 2012 |
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COOPERATIVE STORE LTD Vs. SUPERBAZAR KARAMCHARI HITESH
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October 16, 2012 |
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CORPORATION BANK Vs. PUNJAB NATIONAL BANK
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May 11, 2012 |
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CORPORATION BANK Vs. PUSHP KUMAR MITTAL
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February 22, 2012 |
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CORPORATION BANK Vs. AMARJEET JOLLY
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February 13, 2012 |
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COSTA AND COMPANY PVT LTD Vs. UOI
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August 3, 2012 |
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COTTON TEXTILES EXPORT PROMOTION COUNCIL Vs. SURYA COTTON FABRICS
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November 21, 2012 |
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COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATIONS Vs. DGIT
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March 20, 2012 |
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COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION Vs. AJAY JHURIA
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July 24, 2012 |
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COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. AWADHESH KUMAR & ANR
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July 10, 2012 |
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COUNCIL OF INSTT. OF CHARTERED ACCOUNTANTS OF INDIA Vs. PRITAM SINGH
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December 4, 2012 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. AJAY KUMAR GUPTA
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February 28, 2012 |
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COURT ON ITS MOTION Vs. GOVT. OF NCT OF DELHI
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October 19, 2012 |
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COURT ON ITS OWN MOTION Vs. S K SHARMA
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October 9, 2012 |
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COURT ON ITS OWN MOTION Vs. UNION OF INDIA & ANR.
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August 1, 2012 |
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COURT ON ITS OWN MOTION Vs. IN RE: RANDHIR JAIN
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November 29, 2012 |
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COURT ON ITS OWN MOTION Vs. GOVT OF NCT OF DELHI
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July 30, 2012 |
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COURT ON ITS OWN MOTION Vs. DEPT OF WOMEN AND CHILD
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May 11, 2012 |
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COURT ON ITS OWN MOTION Vs. STATE
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May 9, 2012 |
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COURT ON ITS OWN MOTION Vs. DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
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March 21, 2012 |
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COURT ON ITS OWN MOTION Vs. GOVT. OF NCT OF DELHI & MCD
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January 25, 2012 |
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COURT ON ITS OWN MOTION Vs. GOVT OF NCT OF DELHI
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September 11, 2012 |
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COURT ON ITS OWN MOTION Vs. COMMISSIONER OF INCOME TAX
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August 31, 2012 |
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COURT ON ITS OWN MOTION Vs. COMMISSIONER OF POLICE
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February 15, 2012 |
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COURT ON ITS OWN MOTION Vs. STATE
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April 10, 2012 |
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COURT ON ITS OWN MOTION Vs. COMMISSIONER OF INCOME TAX
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May 30, 2012 |
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COURT ON ITS OWN MOTION Vs. CIT
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May 4, 2012 |
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COURT ON ITS OWN MOTION LAJJA DEVI Vs. STATE
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July 27, 2012 |
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CPI INDIA I LTD Vs. BPTP LTD
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October 3, 2012 |
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CPI INDIA LIMITED Vs. BPTP LIMITED
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November 9, 2012 |
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CPL SANDEEP KUMAR Vs. UNION OF INDIA & ORS
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August 17, 2012 |
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CPL SANDEEP KUMAR Vs. UNION OF INDIA
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August 21, 2012 |
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CRYSTAL POWER ASSOCIATES Vs. INTERNATIONAL PUMPS & PROJECTS LTD
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February 1, 2012 |
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CT/GD MITRASEN Vs. UNION OF INDIA & ANR.
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June 1, 2012 |
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CVCIGP II CLIENT ROSEHILL LIMITED Vs. SANJAY JAIN
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May 1, 2012 |
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CVCIGP II CLIENT ROSEHILL LTD Vs. SANJAY JAIN
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August 7, 2012 |
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CYBERNETICS NETWORK PVT LTD Vs. BISQUARE TECHNOLOGIES PVT LTD
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February 24, 2012 |
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CYDMAX (INDIA) PHARMA PVT LTD Vs. GILEAD SCIENCES INC
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July 27, 2012 |
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D C SHARMA Vs. CANARA BANK
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July 11, 2012 |
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D C SHARMA Vs. CANARA BANK
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August 24, 2012 |
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D D A Vs. KAILASH NATH
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May 28, 2012 |
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D D A Vs. PURNIMA DUTTA CHAUDHARY
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April 30, 2012 |
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D D A Vs. PANDIT CONSTRUCTION CO
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April 19, 2012 |
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D P SINGH Vs. UNION OF INDIA
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July 30, 2012 |
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D R BANERJEE Vs. UNION OF INDIA THROUGH THE REGISTRAR OR GENERAL
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August 27, 2012 |
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D S I I D C Vs. PRAVIN KUMAR SHARMA
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May 25, 2012 |
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D T C Vs. DOLI SHARM
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July 5, 2012 |
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D T C Vs. JAGDISH PRASAD
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August 16, 2012 |
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D T C Vs. SHESH NATH GIRI
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January 5, 2012 |
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D T C Vs. JAGDISH KATARIA
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March 5, 2012 |
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D T C Vs. SUNIL KUMAR
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March 5, 2012 |
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D T C Vs. HARISH BABU
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March 7, 2012 |
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D T C Vs. LAKHAN LAL
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March 5, 2012 |
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D V BHANDARI Vs. UNION OF INDIA
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February 27, 2012 |
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D V CHUG Vs. STATE
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July 2, 2012 |
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D Y PATIL COLLEGE OF AYURVED AND RESEARCH CENTRE A Vs. UNION OF INDIA AND ANR
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October 30, 2012 |
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December 13, 2012 |
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D.P. MAJHI Vs. UNION OF INDIA
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October 4, 2012 |
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D.S. CHAUHAN Vs. RAILWAY BOARD, MINISTRY OF RAILWAYS
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October 15, 2012 |
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September 24, 2012 |
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December 12, 2012 |
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D.T.C. Vs. RAJ KUMAR
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December 18, 2012 |
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D.T.C. Vs. BRAHAM KUMAR
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September 17, 2012 |
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D.T.C. Vs. CHANGGA MAL
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March 12, 2012 |
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D.T.C. Vs. P.O. I.T. NO.II
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December 11, 2012 |
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D.T.T.D.C. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 20, 2012 |
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September 13, 2012 |
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July 2, 2012 |
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DABUR INDIA LTD Vs. HANSA VISION LTD
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July 13, 2012 |
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DABUR INDIA LTD Vs. HANSA VISION LTD
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July 9, 2012 |
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DABUR NEPAL PVT LIMITED Vs. WOODWORTH TRADE LINKS PVT LIMITED
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September 11, 2012 |
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DAEWOO MOTORS INDIA LTD Vs. WG CDR(RETD) H D TALWANI
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July 4, 2012 |
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DALBIR SINGH Vs. GOVT OF NCT OF DELHI
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March 30, 2012 |
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DALBIR SINGH Vs. STATE
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February 3, 2012 |
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DALBIR SINGH Vs. UOI
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November 21, 2012 |
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DALIP @ PAPPU Vs. STATE
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July 12, 2012 |
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August 23, 2012 |
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February 14, 2012 |
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May 14, 2012 |
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July 2, 2012 |
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April 17, 2012 |
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November 8, 2012 |
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DANY @ RAVI Vs. STATE
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September 25, 2012 |
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DARGAH PANCH PEER THR ABDUL MALIK Vs. UNION OF INDIA
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March 21, 2012 |
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DARSHAN DEVI Vs. UNION OF INDIA
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May 18, 2012 |
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DARSHAN KUMAR Vs. STATE
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January 16, 2012 |
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DARSHAN LAL CHOWDHARY Vs. UNION OF INDIA
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November 19, 2012 |
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DARSHAN SINGH Vs. UOI
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April 23, 2012 |
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April 16, 2012 |
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DARSHAN SINGH BUGGA Vs. D D A
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November 22, 2012 |
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DARSHANA DEVI AND USMAN Vs. STATE
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January 31, 2012 |
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DARSHANA GUPTA Vs. GOVT. OF NCT OF DELHI
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November 26, 2012 |
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DARWAN SINGH ASWAL Vs. UNITED INDIA INSURANCE COMPANY LTD
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November 1, 2012 |
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DASHEMSH SEWA SOCIETY Vs. LT GOVERNOR OF DELHI
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February 7, 2012 |
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DAV COLLEGE MANAGING COMMITTEE Vs. BIMLA DEVI
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August 6, 2012 |
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DAVENDER KUMAR KAUSHIK Vs. UNION OF INDIA
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February 24, 2012 |
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DAVENDER KUMAR SHARMA Vs. MOHINDER SINGH
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July 16, 2012 |
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DAVENDER KUMAR SHARMA Vs. MOHINDER SINGH
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August 28, 2012 |
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DAVENDER KUMAR SHARMA Vs. MOHINDER SINGH
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October 11, 2012 |
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DAVINDER BHASIN Vs. UNION OF INDIA
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July 13, 2012 |
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DAVINDER PAL SINGH Vs. D D A
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May 17, 2012 |
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DAVINDER SINGH Vs. DUKHI SHAH
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July 9, 2012 |
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DAYA CHAND JAIN Vs. DDA
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January 16, 2012 |
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DAYA KISHAN Vs. RAKESH KUMAR
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November 19, 2012 |
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DAYA KISHAN GOEL Vs. RAMESH CHANDER GOEL
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November 16, 2012 |
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DAYA RAM Vs. COMMISSIONER MCD
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March 30, 2012 |
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DAYA RAM Vs. STATE
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May 7, 2012 |
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DAYA RAM PRAJAPATI Vs. VIDYA DEVI
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September 20, 2012 |
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DAYA SHANKAR Vs. DHEERAJ KUMAR AND ORS.
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November 6, 2012 |
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DAYA SHANKAR OJHA Vs. UOI
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August 1, 2012 |
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DAYA SHANKAR PRASAD Vs. DIRECTOR GENERAL OF WORKS, CENTRAL PUBLIC WORKS DEPARTMENT
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November 27, 2012 |
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DAYA WANTI Vs. M C D
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March 21, 2012 |
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DAYAL CHAND Vs. GULSHAN KUMAR
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January 18, 2012 |
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DAYAWANTI Vs. LALA
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March 5, 2012 |
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DAYAWATI Vs. DALIP KUMAR
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July 27, 2012 |
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DAYAWATI Vs. UNION OF INDIA
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May 28, 2012 |
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DCM LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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September 19, 2012 |
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DCM LTD Vs. MCD & ANR
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September 6, 2012 |
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DCM SHRIRAM CONSOLIDATED Vs. SREE RAM AGRO LTD
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February 8, 2012 |
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DDA Vs. JAGAT RAM TREHAN
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January 23, 2012 |
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DDA Vs. VIDEOCON INDUSTRIES LTD
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May 11, 2012 |
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DDA Vs. BISHAN DEVI
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July 2, 2012 |
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DDA Vs. VIP MARBLE EMPORIUM
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March 19, 2012 |
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DDA Vs. SHAKUNTLA DEVI & ORS.
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August 24, 2012 |
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DDA (SLUM) SC/ST ENGINEERS Vs. DDA
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December 21, 2012 |
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DEBJYOTI GUPTA Vs. INDIABULLS SECURITIES LTD
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April 25, 2012 |
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DEC INFOSYSTEMS PVT LTD Vs. HCL INFOSYSTEMS LTD
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April 11, 2012 |
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DECONAR SERVICES PVT LTD Vs. NAVODAYA VIDAYALAYA SAMITI
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September 12, 2012 |
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DECOR INDIA (P) LTD Vs. DELHI STOCK EXCHANGE ASSOCIATION LTD
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June 1, 2012 |
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DÉCOR INDIA (P) LTD Vs. DELHI STOCK EXCHANGE ASSOCIATION LTD
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November 1, 2012 |
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DEEP CHAND Vs. UNION OF INDIA
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April 27, 2012 |
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DEEP CHAND Vs. DDA
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July 20, 2012 |
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DEEP KUMAR BERI Vs. UOI AND ORS
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September 18, 2012 |
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DEEP RAJ GUPTA Vs. INDIRA GANDHI NATIONAL CENTRE FOR ARTS
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October 12, 2012 |
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DEEPA SHARMA & ANR. Vs. STATE & ANR.
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January 31, 2012 |
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DEEPAK Vs. STATE OF NCT OF DELHI
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December 21, 2012 |
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DEEPAK Vs. STATE
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May 22, 2012 |
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DEEPAK BEDI Vs. STATE NCT OF DELHI & ANR.
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March 16, 2012 |
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DEEPAK CHADHA Vs. STATE
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January 20, 2012 |
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DEEPAK DHANKAR Vs. UNION OF INDIA
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August 29, 2012 |
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DEEPAK KEM Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
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April 10, 2012 |
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DEEPAK KHOSLA Vs. MONTREAUX RESORTS PVT LTD
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April 24, 2012 |
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DEEPAK KUMAR Vs. UNION OF INDIA
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December 21, 2012 |
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DEEPAK KUMAR Vs. DISTRICT AND SESSIONS JUDGE
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September 12, 2012 |
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DEEPAK KUMAR Vs. UNION OF INDIA
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February 14, 2012 |
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DEEPAK KUMAR Vs. STATE
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March 12, 2012 |
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DEEPAK KUMAR Vs. STATE & ANR.
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March 28, 2012 |
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DEEPAK KUMAR Vs. STATE
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January 3, 2012 |
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DEEPAK KUMAR @ BITTOO Vs. STATE
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January 9, 2012 |
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DEEPAK KUMAR @ DEEPAK SAHA Vs. STATE
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March 21, 2012 |
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DEEPAK RAJAK Vs. UNION OF INDIA
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December 4, 2012 |
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DEEPAK RASTOGI Vs. FLEXI RESOURCE SOLUTION PVT LTD
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July 23, 2012 |
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DEEPAK SEHGAL Vs. KIRAN SETHI
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July 18, 2012 |
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DEEPAK VIG Vs. AVDESH MITTAL
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January 11, 2012 |
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DEEPALI DESIGNS & EXHIBITS PRIVATE LTD Vs. PICO DEEPALI OVERLAYS CONSORTIUM
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September 17, 2012 |
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DEEPIKA Vs. UNION OF INDIA
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October 4, 2012 |
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DEEPIKA MALHOTRA & ORS Vs. KANTI LAL JAIN
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May 30, 2012 |
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DEEPSHIKA KUMARI Vs. LEELA INFRASTRUCTURE & MINING PVT LTD
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September 12, 2012 |
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DEGREMONT LIMITED Vs. YAMUNA GASES
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January 4, 2012 |
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DELHI ADMINISTRATION Vs. SURESH KUMAR
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August 27, 2012 |
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DELHI ADMINISTRATION Vs. NARAIN SINGH
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July 13, 2012 |
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DELHI ADMINISTRATION Vs. AMAR CHAND
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May 21, 2012 |
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DELHI ADMINISTRATION Vs. J P GOEL
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August 24, 2012 |
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DELHI AIRPORT METRO EXPRESS PVT LTD Vs. NDMC
|
July 9, 2012 |
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DELHI ANUSUCHIT JATI VIKAS SANGATHAN Vs. DEPARTMENT FOR THE WELFARE
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September 12, 2012 |
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DELHI AUTOMOBILES LTD Vs. UNION OF INDIA
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October 11, 2012 |
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DELHI CHARTERED ACCOUNTANTS SOCIETY (REGD.) Vs. UNION OF INDIA
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July 27, 2012 |
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DELHI COMMERCIAL PRESS Vs. ROOP KISHORE RASTOGI
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August 17, 2012 |
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DELHI DAYALBAGH COOP. HOUSE BUILDING SOCIETY LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
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December 5, 2012 |
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DELHI DEVELOPMENT AUTHORITTY Vs. SIS RAM
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March 23, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. W.S. CONSTRUCTION CO.
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January 12, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. CONSTRUCTION AND DESIGN SERVICES UP JAL NIGAM
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February 10, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. ASSOCIATES BUILDERS
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February 8, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. MOHINDER SINGH
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February 14, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. PREM BHATNAGAR
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February 14, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. VEENA ANDLEY
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January 17, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. KALKA EDUCATION SOCIETY
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January 17, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. V K WAHI
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July 19, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHANTI SWAROOP GOYAL
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July 27, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. MOHD MURSALEEN
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February 27, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. BEDI FOUNDARY WORKS
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July 13, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. MARBLE POINT
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July 6, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. SUKUMAR CHAND JAIN
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July 5, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. H S KHANNA
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May 31, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. AMARJEET SINGH
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April 25, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRATAP SINGH
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August 21, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. UOI
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September 10, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. MOHD. SALEEM
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September 17, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES
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August 23, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. AMEET KUMAR KHANDELWAL
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December 20, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. KRISHAN LAL
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August 27, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. HARCHARAN DASS GUPTA
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October 10, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. S C GAUTAM
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March 12, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. MANAV SHIKSHA SAMITI
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March 7, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. JAGDISH CHANDER KHANNA AND SONS ENGINEERS AND CONTRACTORS
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March 27, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. BALWINDER SINGH
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February 14, 2012 |
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DELHI DEVELOPMENT AUTHORITY Vs. SUNIL MADNANI
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December 14, 2012 |
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DELHI HIGH COURT BAR ASSOCIATION AND ANR. Vs. GOVT. OF NCT OF DELHI
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August 9, 2012 |
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DELHI INTEGRATED MULTI MODEL TRANSIT SYSTEM LTD Vs. RAKESH AGGARWAL
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July 6, 2012 |
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DELHI JAL BOARD Vs. P O AND KAILASH BIHARI LAL
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July 5, 2012 |
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DELHI JAL BOARD Vs. RAJORA BUILDERS
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May 3, 2012 |
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DELHI JAL BOARD Vs. WORKMAN SRI PHOOLCHAND
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February 9, 2012 |
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DELHI JAL BOARD Vs. MEENA ARORA
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August 31, 2012 |
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DELHI KHADI AND VILLAGE INDUSTRIES BOARD Vs. J S KHATRI
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February 9, 2012 |
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DELHI MAHILA SAMAJ TRUST Vs. RUMMA S SUNDER
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March 1, 2012 |
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DELHI PETROL DEALERS ASSOC Vs. COMMISSIONER NEW DELHI
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September 10, 2012 |
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DELHI POLICE Vs. BALWANT SINGH
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March 13, 2012 |
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DELHI POLLUTION CONTROL COMMITTEE Vs. SPLENDOR LANDBASE LTD
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January 23, 2012 |
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DELHI POWER COMPANY LIMITED Vs. M L MAHAJAN
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March 30, 2012 |
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DELHI POWER COMPANY LTD. Vs. SARATHY ENGG. CORPORATION & ANR.
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February 13, 2012 |
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DELHI PUBLIC SCHOOL Vs. MANJU
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July 31, 2012 |
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DELHI PUBLIC SCHOOL Vs. SHALU MAHENDROO
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November 9, 2012 |
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DELHI PUBLIC SCHOOL SOCIETY Vs. D.P.S. TRUST
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December 14, 2012 |
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DELHI RACE CLUB LTD Vs. GOVERNMENT OF NCT OF DELHI AND ORS
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February 8, 2012 |
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DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE Vs. MOHINDER SINGH MATHARU
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September 12, 2012 |
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DELHI STATE CIVIL SUPPLIES COR Vs. STATE TRADING CORPN OF IND
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July 6, 2012 |
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DELHI STATE CIVIL SUPPLIES CORP LTD Vs. UNION OF INDIA
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January 19, 2012 |
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DELHI STATE ELECTRICITY WORKERS UNION Vs. NCT OF DELHI
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July 13, 2012 |
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DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. VIJAY KUMAR
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September 6, 2012 |
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DELHI STOCK EXCHANGE ASSOCIATION LTD Vs. LT COL L OLIVER (RETD ) & ORS
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August 24, 2012 |
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DELHI SUBORDINATE SERVICES SELECLTION BOARD THROUGH ITS SECRETARY Vs. ANAND KUMAR TYAGI
|
May 7, 2012 |
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DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. NEERAJ KUMAR
|
February 24, 2012 |
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DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. RAM KUMAR GIJROYA
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January 24, 2012 |
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DELHI TAMIL EDUCATION SOCIETY Vs. DIRECTORATE OF EDUCATION
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March 23, 2012 |
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DELHI TECHNOLOGICAL UNIVERSITY Vs. DINESH KUMAR
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October 16, 2012 |
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DELHI TRANPORT CORPORATION Vs. RAJENDER SINGH
|
April 20, 2012 |
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DELHI TRANSCO LIMITED Vs. TECHNO ELECTRIC AND ENGINEERING CO. LIMITED
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December 7, 2012 |
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DELHI TRANSCO LTD Vs. HYTHRO ENGINEERS PVT LTD
|
July 11, 2012 |
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DELHI TRANSPORT CARPORATION Vs. RAM KISHAN YADAV
|
July 23, 2012 |
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DELHI TRANSPORT COR Vs. PYARE LAL
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October 5, 2012 |
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DELHI TRANSPORT CORPORATIOIN Vs. DEEP CHAND
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March 28, 2012 |
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DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURTÏ
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March 19, 2012 |
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DELHI TRANSPORT CORPORATION Vs. NAND KISHORE
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April 20, 2012 |
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DELHI TRANSPORT CORPORATION Vs. CHANDER MOHAN
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July 17, 2012 |
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DELHI TRANSPORT CORPORATION Vs. PRITAM SINGH
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July 16, 2012 |
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DELHI TRANSPORT CORPORATION Vs. JAI PRAKASH
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July 16, 2012 |
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DELHI TRANSPORT CORPORATION Vs. R K TIWARI
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July 19, 2012 |
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DELHI TRANSPORT CORPORATION Vs. VIJAY SINGH
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July 11, 2012 |
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DELHI TRANSPORT CORPORATION Vs. INDER SINGH
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February 2, 2012 |
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DELHI TRANSPORT CORPORATION Vs. BALRAJ SINGH
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April 25, 2012 |
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DELHI TRANSPORT CORPORATION Vs. MADAN LAL
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May 9, 2012 |
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DELHI TRANSPORT CORPORATION Vs. KISHAN PAL
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May 28, 2012 |
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DELHI TRANSPORT CORPORATION Vs. RAM SARAN
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May 28, 2012 |
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DELHI TRANSPORT CORPORATION Vs. AZAD SINGH
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July 2, 2012 |
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DELHI TRANSPORT CORPORATION Vs. GURCHARAN SINGH
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March 30, 2012 |
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DELHI TRANSPORT CORPORATION Vs. GEETA DEVI
|
August 16, 2012 |
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DELHI TRANSPORT CORPORATION Vs. SUNITA
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August 7, 2012 |
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DELHI TRANSPORT CORPORATION Vs. RAMESH CHAND
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July 31, 2012 |
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DELHI TRANSPORT CORPORATION Vs. SHOBHA RANI
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March 12, 2012 |
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DELHI TRANSPORT CORPORATION Vs. SEEMA
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November 23, 2012 |
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DELHI TRANSPORT CORPORATION Vs. SHAKEELA PARVEEN
|
November 1, 2012 |
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DELHI TRANSPORT CORPORATION Vs. COMMISSIONER OF SERVICE TAX
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July 9, 2012 |
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DELHI TRANSPORT CORPORATION Vs. HARISH BABU
|
August 24, 2012 |
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DELHI TRANSPORT CORPORATION Vs. SHYAM SINGH
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March 26, 2012 |
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DELHI TRANSPORT CORPORATION Vs. RAMESH CHAND
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May 11, 2012 |
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DELHI TRANSPORT CORPORATION Vs. BALBIR SINGH & ORS.
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December 10, 2012 |
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DELHI TRANSPORT CORPORATION Vs. SH. MOHINDER TOKAS & ORS.
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December 3, 2012 |
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DELHI TRANSPORT CORPORATION Vs. RAN SINGH
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April 10, 2012 |
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DELHI TRANSPORT CORPORATION & ORS Vs. NATIONAL INSURANCE CO LTD & ANR
|
April 23, 2012 |
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DELHI TRANSPOT CORPORATION Vs. PARMANAND
|
July 12, 2012 |
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DENEL PROPRIETARY LTD. Vs. UOI
|
March 23, 2012 |
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DENTSPLY INDIA PVT LTD Vs. EXCEL INTERNATIONAL
|
July 10, 2012 |
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DEPAK GUPTA Vs. PRAVEEN KUMAR GUPTA
|
July 11, 2012 |
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DEPARTMENT OF CUSTOMS Vs. HEMANT KUMAR
|
September 12, 2012 |
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DEPARTMENT OF CUSTOMS Vs. MANISH JALHOTRA
|
January 12, 2012 |
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DEPARTMENT OF SOCIAL WELFARE AND WOMEN AND CHILD DEVELOPMENT Vs. SUPERVISORS WELFARE ASSN
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February 29, 2012 |
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DEPUTY CSTE CONST Vs. KSHETRAPAL SINGH KUSHWAHA
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May 9, 2012 |
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DESH RAJ Vs. MCD
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February 7, 2012 |
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DESU MAZDOOR SANGH Vs. GOVT. OF NCT OF DELHI
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December 14, 2012 |
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DEV BRAT TIWARI Vs. STATE NCT OF DELHI
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May 22, 2012 |
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DEV DUTT SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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March 28, 2012 |
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DEV DUTT SHARMA Vs. BHIM SINGH
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July 19, 2012 |
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DEV NANDEN SINGH Vs. NEW INDIA ASSURANCE CO LTD
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August 13, 2012 |
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DEV RAJ Vs. RAJINDER JAIN
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July 30, 2012 |
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DEV RAJ ARORA Vs. STATE THR CBI
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January 4, 2012 |
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DEVENDER ALIAS BITTOO Vs. STATE NCT OF DELHI
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March 30, 2012 |
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DEVENDER GAUTAM Vs. USHA RANI GAUTAM
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November 16, 2012 |
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DEVENDER KUMAR Vs. UNION OF INDIA
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May 14, 2012 |
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DEVENDER KUMAR YADAV Vs. GOVT. OF NCT OF DELHI
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March 30, 2012 |
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DEVENDER KUMAR YADAV Vs. STATE
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July 20, 2012 |
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DEVENDRA KUMAR Vs. STATE
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January 24, 2012 |
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DEVI BAI THROUGH Vs. HOSHIAR SINGH
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November 6, 2012 |
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DEVI CHARAN Vs. NDMC
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February 22, 2012 |
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DEVI DUTT Vs. MANISH SHARMA
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April 19, 2012 |
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DEVI JAIN Vs. UNION OF INDIA
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July 13, 2012 |
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DEVI SINGH Vs. COMMISSIONER OF POLICE
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October 5, 2012 |
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DEVISONS PVT LTD Vs. UMESH SALWAN
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May 4, 2012 |
|
DEVU SAMAL Vs. THE STATE
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January 3, 2012 |
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DEWAN CHAND BATRA Vs. HARISH TANDON
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May 24, 2012 |
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DEWAN CHAND BUILDERS P. LTD. & ORS. Vs. ASHOKA ESTATES P. LTD. & ORS.
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May 2, 2012 |
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DHANANJAY Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO
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March 23, 2012 |
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DHANESH KUMAR JAIN AND ANR Vs. DDA
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September 18, 2012 |
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DHANESHWARI Vs. TEJESHWAR SINGH
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March 19, 2012 |
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DHANLAXMI BANK Vs. ADMINISTRATOR OF SPECIFIED UNDERTAKING OF THE UTI
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January 2, 2012 |
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DHANWANTI PARDASANI Vs. JASBIR SINGH
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July 13, 2012 |
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DHANWANTRI AYURVEDIC MEDICAL COLLEGE AND RESEARCH CENTRE Vs. UNION OF INDIA
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October 9, 2012 |
|
DHARAM CHAND Vs. REGISTRAR (GENERAL)
HIGH COURT OF DELHI
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March 15, 2012 |
|
DHARAM PAL Vs. UNION OF INDIA
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December 5, 2012 |
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DHARAM PAL Vs. MANAGEMENT OF M/S J. ROY & BROS
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December 6, 2012 |
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DHARAM PAL GULATI Vs. STATE PFA GOVT OF NCT DELHI
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April 20, 2012 |
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DHARAM PAL SINGH Vs. UNION OF INDIA & ORS.
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June 1, 2012 |
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DHARAM VIR SINGH Vs. MUNICIPAL CORP. OF DELHI
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September 14, 2012 |
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DHARAMBIR @ DHARMENDER KALA Vs. STATE
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October 5, 2012 |
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DHARAMBIR KHATTAR Vs. UNION OF INDIA
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November 21, 2012 |
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DHARAMPAL Vs. STATE OF DELHI
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October 10, 2012 |
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DHARAMPAL Vs. MEENA SHARMA
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February 28, 2012 |
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DHARAMPAL SINGH Vs. GOVT. OF NCT
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January 23, 2012 |
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DHARAMVEER ALIAS KARAMVEER Vs. ARVIND KUMAR
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September 18, 2012 |
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DHARAMVIR KATARIA THROUGH LRS Vs. SHYAM SUNDER TALWAR
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February 8, 2012 |
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DHARAMVIR NANDA Vs. PRITAM LAL
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April 16, 2012 |
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DHARAMVIR SINGH Vs. NEW INDIA INSURANCE CO LTD
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July 18, 2012 |
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DHARMENDER Vs. THE STATE OF NCT DELHI
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February 10, 2012 |
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DHARMENDER SINGH Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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May 15, 2012 |
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DHARMENDRA KUMAR Vs. COMMISSIONER KENDRIYA VIDYALYA SANGATHAN
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May 15, 2012 |
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DHARMENDRA KUMAR Vs. UNION OF INDIA
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May 25, 2012 |
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DHEERAJ JAIN Vs. STATE
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March 20, 2012 |
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DHIRAJ KUMAR & ANR. Vs. UNION OF INDIA & ANR.
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May 18, 2012 |
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DHIRAJ TOKAS Vs. PARVESH
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March 16, 2012 |
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DHIRENDER SINGH @ DHIRENDRA RAWAT Vs. SH. NAND RAM
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September 13, 2012 |
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DHOOTAPAPESHWAR INDUSTRIES LTD Vs. ATMA RAM
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January 6, 2012 |
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DIGAMBER GARMENTS Vs. GOVT. OF NCT OF DELHI
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December 5, 2012 |
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February 2, 2012 |
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DIKSHA RANESHWAR DHURVEY Vs. STATE
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March 13, 2012 |
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DILBAGH SINGH Vs. SARDARI
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February 10, 2012 |
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DILIP KUMAR Vs. GOVT OF NCT OF DELHI
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April 25, 2012 |
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DILIP KUMAR Vs. UOI
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September 3, 2012 |
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DILIP KUMAR PARIDA Vs. A I I M S
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January 9, 2012 |
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DIMENSION NEXT INFOCOM P LTD Vs. SAMSUNG INDIA ELECTRONICS LTD
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May 2, 2012 |
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DIN BANDHU DASS Vs. MCD
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April 20, 2012 |
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November 26, 2012 |
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July 24, 2012 |
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July 2, 2012 |
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September 27, 2012 |
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January 9, 2012 |
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May 31, 2012 |
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October 12, 2012 |
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DINESH KUMAR Vs. UOI AND ORS.
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February 15, 2012 |
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DINESH KUMAR Vs. GOVT. OF NCT OF DELHI
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May 1, 2012 |
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DINESH KUMAR CHOPRA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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July 30, 2012 |
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DINESH KUMAR MISHRA Vs. UNION OF INDIA
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March 1, 2012 |
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DINESH KUMAR MITTAL Vs. GOVT. OF NCT OF DELHI
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January 30, 2012 |
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DINESH KUMAR RATHORE Vs. BABITA
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March 6, 2012 |
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DINESH RAI Vs. STATE OF NCT OF DELHI & ORS.
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August 1, 2012 |
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DINESH SINGH Vs. RAMA NAND SINGH
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May 1, 2012 |
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DINESH TIWARI ALIAS RAJU Vs. STATE
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August 17, 2012 |
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January 16, 2012 |
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November 6, 2012 |
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August 30, 2012 |
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September 20, 2012 |
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October 8, 2012 |
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September 18, 2012 |
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DIRECTOR OF INCOME TAX Vs. FOUNDATION OF OPHTHALMIC AND OPTOMETRY RESEARCH EDUCATION CENTRE
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August 16, 2012 |
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April 23, 2012 |
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May 21, 2012 |
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January 13, 2012 |
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September 7, 2012 |
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September 18, 2012 |
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DIRECTOR OF INCOME TAX Vs. OHM LIMITED
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December 6, 2012 |
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DIRECTOR OF INCOME TAX Vs. HANS RAJ SAMARAK SOCIETY
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September 18, 2012 |
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DIRECTOR OF INCOME TAX Vs. VISHWA JAGRITI MISSION
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March 29, 2012 |
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January 4, 2012 |
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February 3, 2012 |
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December 11, 2012 |
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December 21, 2012 |
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November 19, 2012 |
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May 10, 2012 |
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May 11, 2012 |
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October 15, 2012 |
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February 8, 2012 |
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March 29, 2012 |
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February 1, 2012 |
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June 1, 2012 |
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July 30, 2012 |
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March 1, 2012 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. RAGHUBIR SINGH
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March 27, 2012 |
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February 14, 2012 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. NARENDRA SOGANI
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May 8, 2012 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. RAJENDRA BROTHERS
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January 19, 2012 |
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July 2, 2012 |
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DISCOVER PRINTS INDIA PVT. LTD Vs. ASHU CHEMICALS
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January 10, 2012 |
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March 12, 2012 |
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August 3, 2012 |
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DIVYASH PANDIT Vs. THE MANAGEMENT OF NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS
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March 19, 2012 |
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DIVYASH PANDIT Vs. MANAGEMENT OF NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS
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March 29, 2012 |
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DLF COMMERCIAL PROJECTS CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 15, 2012 |
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DLF LTD Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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November 20, 2012 |
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DLF LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 3, 2012 |
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DLF UNIVERSAL LTD Vs. RIPA DEVI
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March 15, 2012 |
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February 28, 2012 |
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September 18, 2012 |
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July 10, 2012 |
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February 21, 2012 |
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May 30, 2012 |
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March 30, 2012 |
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DR. ASHWANI GOYAL Vs. UNION OF INDIA & ANR.
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July 31, 2012 |
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June 22, 2012 |
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May 16, 2012 |
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May 31, 2012 |
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June 1, 2012 |
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March 29, 2012 |
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February 7, 2012 |
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May 11, 2012 |
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May 29, 2012 |
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January 19, 2012 |
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DRS DILIP ROADLINES PVT LTD Vs. DRS LOGISTICS PVT LTD
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March 2, 2012 |
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March 5, 2012 |
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December 10, 2012 |
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May 11, 2012 |
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DTC Vs. RAJ PAL
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May 9, 2012 |
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DTC Vs. RANBIR SINGH
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March 7, 2012 |
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January 27, 2012 |
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August 16, 2012 |
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October 5, 2012 |
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November 22, 2012 |
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July 18, 2012 |
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May 29, 2012 |
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April 10, 2012 |
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April 10, 2012 |
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June 1, 2012 |
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April 20, 2012 |
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July 6, 2012 |
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DURGA SINGH Vs. UNION OF INDIA
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May 29, 2012 |
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DUSHASAN PRADHAN Vs. UNION OF INDIA
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February 15, 2012 |
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DUSHYANT SHARMA Vs. HARYANA WRESTLING ASSOCIATION
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January 10, 2012 |
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DWARIKA PROJECTS PVT. LTD. Vs. BHANDARI ENGINEERS & BUILDERS PVT.
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January 4, 2012 |
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DWARKA PRASAD Vs. STATE
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May 29, 2012 |
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DY COMMISSIONER OF INCOME TAX Vs. GENERAL SALES PVT LTD
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February 10, 2012 |
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September 6, 2012 |
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May 14, 2012 |
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EASTRON ENTERPRISES INC. Vs. COMMISSIONER OF CUSTOMS
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February 28, 2012 |
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January 11, 2012 |
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August 8, 2012 |
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September 25, 2012 |
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July 20, 2012 |
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May 29, 2012 |
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April 10, 2012 |
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February 3, 2012 |
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August 23, 2012 |
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January 30, 2012 |
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February 7, 2012 |
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April 12, 2012 |
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November 29, 2012 |
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November 20, 2012 |
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November 19, 2012 |
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July 26, 2012 |
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October 1, 2012 |
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May 14, 2012 |
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August 16, 2012 |
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May 28, 2012 |
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October 12, 2012 |
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October 11, 2012 |
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September 24, 2012 |
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December 14, 2012 |
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March 30, 2012 |
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July 23, 2012 |
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July 10, 2012 |
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May 17, 2012 |
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October 9, 2012 |
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August 22, 2012 |
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February 24, 2012 |
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August 27, 2012 |
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January 9, 2012 |
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April 24, 2012 |
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January 11, 2012 |
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August 16, 2012 |
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August 23, 2012 |
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May 24, 2012 |
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March 21, 2012 |
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August 14, 2012 |
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August 6, 2012 |
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August 14, 2012 |
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January 11, 2012 |
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May 30, 2012 |
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August 7, 2012 |
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January 18, 2012 |
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February 9, 2012 |
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May 29, 2012 |
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March 2, 2012 |
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December 7, 2012 |
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March 7, 2012 |
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January 19, 2012 |
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May 28, 2012 |
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December 19, 2012 |
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May 29, 2012 |
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January 9, 2012 |
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January 10, 2012 |
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January 25, 2012 |
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January 17, 2012 |
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August 6, 2012 |
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August 16, 2012 |
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August 16, 2012 |
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April 30, 2012 |
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February 9, 2012 |
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August 6, 2012 |
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March 12, 2012 |
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September 5, 2012 |
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December 20, 2012 |
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January 11, 2012 |
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August 27, 2012 |
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January 31, 2012 |
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April 30, 2012 |
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January 27, 2012 |
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February 13, 2012 |
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March 15, 2012 |
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January 16, 2012 |
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October 19, 2012 |
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February 15, 2012 |
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August 6, 2012 |
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January 31, 2012 |
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July 9, 2012 |
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April 26, 2012 |
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February 7, 2012 |
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September 3, 2012 |
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March 12, 2012 |
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September 7, 2012 |
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February 7, 2012 |
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November 1, 2012 |
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July 30, 2012 |
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October 11, 2012 |
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February 28, 2012 |
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May 18, 2012 |
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July 3, 2012 |
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March 20, 2012 |
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May 29, 2012 |
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July 2, 2012 |
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FRIENDS PROJECTS P LTD Vs. MANAGING DIRECTOR
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February 2, 2012 |
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FUERST DAY LAWSON LTD Vs. JINDAL EXPORTS LTD
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November 5, 2012 |
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FURKAN AHEMED Vs. STATE OF NCT OF DELHI
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December 7, 2012 |
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FUTURE GENERAL INDIA INS. CO. LTD Vs. TSERING YOUDON
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October 12, 2012 |
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FUTURE GENERAL INDIA INSURANCE CO. LTD. Vs. MOHD. IBRAHIM & ORS.
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October 9, 2012 |
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G G BHOWMICK Vs. GURU HARKRISHAN PUBLIC SCHOOL & ORS
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August 1, 2012 |
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G JAYALAL Vs. U O I
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February 17, 2012 |
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G KARTHIK Vs. CONSORTIUM FINANCE LTD NOW MAGMA LEASING LTD
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May 4, 2012 |
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G L JAIN Vs. COMMISSIONER OF INCOME TAX
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August 28, 2012 |
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G N C T D OF DELHI Vs. K SRIVATSAN
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April 30, 2012 |
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G S MATHARAOO Vs. C B I
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January 25, 2012 |
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G SWARNA LATHA Vs. UOI AND ORS
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September 28, 2012 |
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G VETRIVEL SAMI ALIAS SWAMI Vs. CBI
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March 20, 2012 |
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G.C. VERMA Vs. UOI
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December 21, 2012 |
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G.D. TEWARI & CO. Vs. DDA
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February 14, 2012 |
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G.S. BIST & OTHERS Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
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October 19, 2012 |
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G4S SECURITY SERVICE INDIA PVT LTD Vs. SOHAIL MAKLAI ENTERTAINMENT P LTD
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May 15, 2012 |
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G4S SECURITY SERVICES INDIA PVT LTD Vs. G4S KRANTIKARI KARAMCHARI UNION
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March 29, 2012 |
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GABBO Vs. UNION OF INDIA
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July 2, 2012 |
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GADDAL Vs. STATE NCT OF DELHI
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May 7, 2012 |
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GADODIA ELECTRONICS PVT LTD Vs. CIT
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January 19, 2012 |
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GAGAN MAKKAR Vs. UNION OF INDIA
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August 23, 2012 |
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GAIL INDIA LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
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November 5, 2012 |
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GAIL INDIA LIMITED FORMERLY KNOWN AS GAS AUTHORITY OF INDIA
LTD Vs. HINDUSTAN CONSTRUCTION CORPORATION
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January 9, 2012 |
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GAIL INDIA LTD Vs. TARKESHWAR PRASAD KHARAWAR
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April 11, 2012 |
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GAIL INDIA LTD Vs. SURYA ROSHINI LTD
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April 11, 2012 |
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GAIL INDIA LTD Vs. TARKESHWAR PRASAD KHARAWAR
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September 3, 2012 |
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GAJ PAL SINGH Vs. UNION OF INDIA
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April 24, 2012 |
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GAJANAND HARISHANKAR Vs. COL. (RETD.) AJAI SINGH VIRK
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September 13, 2012 |
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GAJARAJ COMMERCIAL P. LTD. Vs. STATE
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March 19, 2012 |
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GAJENDER KUMAR LOOND Vs. SAMANT BARARA
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February 9, 2012 |
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GAJENDRA PRASAD SINHA Vs. UNION OF INDIA
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September 3, 2012 |
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GAJINDER PAL SINGH Vs. MAHTAB SINGH
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July 9, 2012 |
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GAJINDER SINGH BHATIA Vs. LT. GOVERNOR
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December 17, 2012 |
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GALAXY BUILDERS PVT LTD Vs. AHA AVIATION & HOSPITALITY
ACADEMY PVT LTD
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March 16, 2012 |
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GALORE PACKAGING INDIA P.LTD Vs. SANJAY SHARMA
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September 25, 2012 |
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GAMMON INDIA LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
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September 6, 2012 |
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GANDHARB SINGH BHADWAL Vs. STATE
|
April 30, 2012 |
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GANESH Vs. STATE NCT OF DELHI
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April 19, 2012 |
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GANESH KUSHWAH Vs. STATE & ANR.
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February 10, 2012 |
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GANESHI LAL Vs. SHYAM KISHORE
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May 16, 2012 |
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GANESHI LAL Vs. ANANT RAM
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January 30, 2012 |
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GANESHI SINGH Vs. DELHI TRANSPORT CORPORATION
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September 28, 2012 |
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GANGA DASS Vs. D N SINGHAL
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July 9, 2012 |
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GANGA PRASAD Vs. STATE
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May 11, 2012 |
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GANGA PRASAD Vs. DDA
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March 1, 2012 |
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GANGA RAM Vs. RAM CHANDER
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September 3, 2012 |
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GANGA VIHAR RW ASSOCIATION Vs. UOI
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January 19, 2012 |
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GANGESHWAR Vs. STATE NCT OF DELHI
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January 30, 2012 |
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GANPATI INFRABUILD PVT LTD Vs. SUDARSHNA DUGGAL
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July 20, 2012 |
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GANPATI INFRABUILD PVT LTD Vs. SUDARSHANA DUGGAL
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May 24, 2012 |
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GARG DYEING AND PROCESSING INDUSTRIES Vs. ASSTT COMMISSIONER OF INCOME TAX
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November 22, 2012 |
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GARIMA SINGH AND ORS. Vs. HINDU RAO HOSPITAL AND ANR.
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February 8, 2012 |
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GAS AUTHORITY OF INDIA LTD Vs. SAB INDUSTRIES LIMITED
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August 23, 2012 |
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GAS AUTHORITY OF INDIA LTD Vs. BHAGEERTHA ENGINEERING LTD
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May 16, 2012 |
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GATI LTD Vs. GAON SABHA SAMALKHA
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February 22, 2012 |
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GAURAV BARATHI ALIAS NIKKI Vs. SHAMSHER
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August 16, 2012 |
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GAURAV GANDHI Vs. DDA
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December 5, 2012 |
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GAURAV THAPER & ORS. Vs. STATE THR. GOVT. OF NCT OF DELHI
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October 31, 2012 |
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GAURI KAPOOR Vs. HUKAM SINGH
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May 2, 2012 |
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GAUTAM MOTORS PVT LTD Vs. AUTOCOP INDIA PVT LTD
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July 13, 2012 |
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GAYA PRASAD Vs. UNION OF INDIA
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February 10, 2012 |
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GAYATRI NATH SRIVASTAVA Vs. NAZIR HUSSAIN
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March 12, 2012 |
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GAYATRI PROJECTS LIMITED Vs. ENSEFT BITUMINOUS PRODUCTS PVT LTD
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September 3, 2012 |
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GAYTRI Vs. AMIR SINGH
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March 26, 2012 |
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GE CAPITAL SERVICES INDIA Vs. PRAYAG SCANNING PVT. LTD. AND ORS.
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July 16, 2012 |
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GE CAPITAL SERVICES INDIA Vs. MAY FLOWER HEALTHCARE PVT LTD
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August 31, 2012 |
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GE MONEY FINANCIAL SERVICES PVT. LTD. Vs. SUBHADRA DEVI & ANR.
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December 11, 2012 |
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GEETA Vs. BAL GOVIND ROHTGI
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April 11, 2012 |
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GEETA AGARWAL Vs. HEALTHCARE LTD
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May 21, 2012 |
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GEM SANITARY APPLIANCES P LTD Vs. CHIEF COMMISSIONER INCOME TAX DELHI IV
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February 7, 2012 |
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GENERAL ELECTRIC CANADA Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD
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December 6, 2012 |
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GENERAL ELECTRIC CANADA INC Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED
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April 30, 2012 |
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GENERAL MANAGER FINANCE AIR INDIA LTD Vs. VIRENDER SINGH
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July 16, 2012 |
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GENERAL MANAGER NORTHERN
RAILWAY Vs. JAGDISH PRASAD VIJAY
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February 21, 2012 |
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GENERAL TRANSPORTERS Vs. PUNJAB AND SIND BANK
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March 13, 2012 |
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GENERATION ENGINEERS AND SUPERVISORS ASSOCIATION THR ITS GENERAL SECRETARY Vs. GOVT OF N C T OF DELHI
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May 7, 2012 |
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GENPACT INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 16, 2012 |
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GHANSHYAM Vs. SUMAN
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May 8, 2012 |
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GHANSHYAM DASS GUPTA Vs. MAKHAN LAL
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January 13, 2012 |
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GHANSHYAM DASS SONI Vs. SUNDRI APPARELS INDIA PVT LTD
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April 24, 2012 |
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GHANSHYAM PRASAD YADAV Vs. STATE
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December 5, 2012 |
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GHAUSE MIAN Vs. SHAMIM KHATOON
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July 17, 2012 |
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GHISA RAM (DECEASED) THROUGH: SH. LAXMI NARAIN Vs. SHAILENDER KUMAR SHARMA
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January 4, 2012 |
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GHULAM QADIR BHAT GHULAM QADIR BHATT BABA Vs. STATE
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January 24, 2012 |
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GIAN DEVI Vs. UOI
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May 16, 2012 |
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GIANI RAM Vs. DDA
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May 4, 2012 |
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GIESCCKE & DEBRIENT I.P. LTD Vs. COMMISSIONER OF SALES TAX DELHI
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January 2, 2012 |
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GIFFARA S Vs. NATIONAL SEAD CORPORATION LIMITED
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July 3, 2012 |
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GILEAD SCIENCES INC Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
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January 5, 2012 |
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GIRDHAR LOHANI Vs. STATE
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July 19, 2012 |
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GIRDHARI LAL Vs. STATE NCT OF DELHI
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October 8, 2012 |
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GIREESAN A. Vs. STATE OF DELHI
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November 26, 2012 |
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GIRENDER KUMAR SHARMA Vs. STATE & ANR.
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January 23, 2012 |
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GIRI RAJ SINGH Vs. SITA MANOCHA
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January 2, 2012 |
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GIRIRAJ Vs. RIYAZ AHMED
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September 7, 2012 |
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GIRISH KUMAR Vs. UOI
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April 9, 2012 |
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GIRNAR INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX
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January 5, 2012 |
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GIRRAJ Vs. STATE NCT OF DELHI
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August 6, 2012 |
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GITA PUMPS Vs. DELHI DEVELOPMENT AUTHORITY
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October 9, 2012 |
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GKW LTD Vs. LIFE INSURANCE CORPN OF INDIA
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April 24, 2012 |
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GLENCORE GRAIN ROTTERDAM B V Vs. M/S SHIVNATH RAI HARNARAIN COMPANY
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February 6, 2012 |
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GLOBAL AGRI SYSTEM PVT LTD Vs. BIMLA SACHDEV
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February 10, 2012 |
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GLOBAL DIGITAL TECHNOLOGIES LIMITED Vs. MVL INDUSTRIES LIMITED
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July 2, 2012 |
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GLOBAL INFOSYSTEM LTD Vs. LUNAR FINANCE LTD
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May 28, 2012 |
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GLOBAL VECTRA HELICORP Vs. DIRECTORATE GENERAL OF CIVIL AVIATION
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June 11, 2012 |
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GLOBE CAPITAL MARKET LTD Vs. JAI PRAKASH ASSOCIATED LTD
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September 27, 2012 |
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GLOVAL VISA SERVICES PVT. LTD. Vs. DIAGNOSTIC REPRODUCTIVE ENDOSCOPIC ACADEMY OF MEDICAL SURGERY RESEARCH CENTRE
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November 2, 2012 |
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GMR AMBALA CHANDIGARH EXPRESSWAYS
PVT LTD Vs. UNION OF INDIA
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February 10, 2012 |
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GNCT OF DELHI Vs. SHAKUNTALA VERMA
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February 7, 2012 |
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GNCT OF DELHI Vs. DALBIR SINGH
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September 28, 2012 |
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GNCT OF DELHI Vs. ASI RAMBIR SINGH
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December 18, 2012 |
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GNCTD Vs. DHARAM VEER SINGH
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February 15, 2012 |
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GO AIRLINES PRIVATE LIMITED Vs. UNION OF INDIA
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July 10, 2012 |
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GO DELHI LUXURY TOURS Vs. GO DELHI TOURS
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July 2, 2012 |
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GODFREY PHILLIPS INDIA LTD Vs. DHARAMPAL SATYAPAL LTD
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July 2, 2012 |
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GOMATI @ MANOJ Vs. STATE (GOVT OF NCT) OF DELHI
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March 20, 2012 |
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GOMTI PRASAD Vs. MCD
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February 10, 2012 |
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GONDAL PRESS Vs. PUNJAB NATIONAL BANK
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October 31, 2012 |
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GONDALS PRESS Vs. PUNJAB NATIONAL BANK
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November 5, 2012 |
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GOOGLE INDIA PVT. LTD. Vs. VINAY RAI AND ANR.
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February 2, 2012 |
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GOOGLE INDIA PVT. LTD. Vs. VINAY RAI AND ANR.
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January 11, 2012 |
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GOPAL Vs. STATE
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May 18, 2012 |
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GOPAL DASS AND SONS Vs. DINESHWAR NATH KEDAR
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December 21, 2012 |
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GOPAL GOYAL Vs. STATE OF NCT OF DELHI
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November 19, 2012 |
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GOPAL GOYAL Vs. STATE OF NCT OF DELHI
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August 17, 2012 |
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GOPAL GUREJA Vs. RICHARD ELLIS LTD
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September 18, 2012 |
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GOPAL JOHARI Vs. ANUP DIWAN
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July 9, 2012 |
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GOPAL KISHAN Vs. UOI
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October 8, 2012 |
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GOPAL KRISHAN S/O DR ISHWAR SAHAI Vs. STATE OF DELHI
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April 16, 2012 |
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GOPAL PRASAD SHASTRI & ORS. Vs. STATE (NCT OF DELHI) & ANR.
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November 21, 2012 |
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GOPAL S. KRISHNAN Vs. RAJU
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February 24, 2012 |
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GOPAL SINGH Vs. COMMISSIONER OF POLICE
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December 14, 2012 |
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GOVERNMENT OF INDIA MINISTRY OF PETROLEUM AND NATURAL GAS Vs. CAIRN ENERGY INDIA PTY LTD
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April 25, 2012 |
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GOVERNMENT OF NCT OF DELHI Vs. SUMIT KUMAR
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May 7, 2012 |
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GOVERNMENT OF NCT OF DELHI Vs. ANIL KAUSHAL
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September 3, 2012 |
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GOVERNMENT OF NCT OF DELHI Vs. BALBIR SINGH
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April 20, 2012 |
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GOVERNMENT OF NCT OF DELHI Vs. SATPAL SINGH
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March 29, 2012 |
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GOVERNMENT OF NCT OF DELHI Vs. VEERWATI
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March 7, 2012 |
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GOVERNMENT OF NCT OF DLEHI Vs. SK SRIVASTAVA
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February 29, 2012 |
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GOVIND Vs. UNION OF INDIA
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December 14, 2012 |
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GOVIND GOENKA Vs. DAYAWATI
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March 21, 2012 |
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GOVIND LAL Vs. STATE
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May 15, 2012 |
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GOVIND PRAKASH Vs. ICICI LOMBARD INSURANCE COMPANY LTD
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October 19, 2012 |
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GOVIND SINGH Vs. DIRECTOR GENERAL, BORDER
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November 26, 2012 |
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GOVIND SINGH & ANR. Vs. TULSI RAM @ VERMA & ORS.
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October 31, 2012 |
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GOVT OF INDIA (DEPTT OF REVENUE) DIRECTOR GENERAL OF INCOME TAX Vs. ORIENT VEGETAX PRO LTD
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July 13, 2012 |
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GOVT OF NCT OF DELHI Vs. MANJEET SINGH
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July 9, 2012 |
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GOVT OF NCT OF DELHI Vs. BHARTI VIDYAPEETH
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July 13, 2012 |
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GOVT OF NCT OF DELHI Vs. NEZ BEGUM KHAN
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March 27, 2012 |
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GOVT OF NCT OF DELHI Vs. PRADEEP HOODA
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May 8, 2012 |
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GOVT OF NCT OF DELHI Vs. MUKESH VATS
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May 21, 2012 |
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GOVT OF NCT OF DELHI Vs. RAJBALA
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May 10, 2012 |
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GOVT OF NCT OF DELHI Vs. SANT GURBAKSH SINGH
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April 12, 2012 |
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GOVT OF NCT OF DELHI Vs. SM BHASKER
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April 20, 2012 |
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GOVT OF NCT OF DELHI Vs. NAND LAL SINGH
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September 4, 2012 |
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GOVT OF NCT OF DELHI Vs. KABIL PAWAN & ASSOCIATES
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November 6, 2012 |
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GOVT OF NCT OF DELHI Vs. GAJRAJ SINGH
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December 6, 2012 |
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GOVT OF NCT OF DELHI Vs. RAJESH KUMAR
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April 13, 2012 |
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GOVT OF NCT OF DELHI Vs. JAGDISH SINGH
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March 7, 2012 |
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GOVT OF NCT OF DELHI Vs. MBL INFRASTRUCTURE LTD
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March 12, 2012 |
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GOVT OF NCT OF DELHI Vs. NEW VARIETY TENT HOUSE
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March 23, 2012 |
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GOVT OF NCT OF DELHI Vs. NAV NIRMAN CONSTRUCTION COMPANY
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March 6, 2012 |
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GOVT OF NCT OF DELHI Vs. MAHENDRA SINGH
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January 13, 2012 |
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GOVT OF NCTD Vs. SUNIL TANWAR
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July 23, 2012 |
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GOVT. OF NCT OF DELHI Vs. DAULAT RAM
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February 10, 2012 |
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GOVT. OF NCT OF DELHI Vs. SHOBHA
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October 11, 2012 |
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GP BHATIA Vs. DEE KAY INC
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March 12, 2012 |
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GP BHATIA Vs. KESAR COMMUNICATIONS PVT LTD
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March 12, 2012 |
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GRADUATE SCHOOL OF BUSINESS Vs. DELHI DEVELOPMENT AUTHORITY
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August 30, 2012 |
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GRAVITY TRADE LINK PVT LTD Vs. ANOOKOOL FACILITIES PVT LTD
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August 27, 2012 |
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GRAVURE CILS INDIA P LTD Vs. INTERGRAPH TECHNOLOGIES INDIA P LTD
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August 6, 2012 |
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GREAT EASTERN SHIPPING COMPANY LIMITED Vs. STEEL AUTHORITY OF INDIA LTD
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May 9, 2012 |
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GREATER KAILASH PART-II WELFARE ASSOCN Vs. UNION OF INDIA
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July 13, 2012 |
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GREEN ACRE HOLDINGS LTD Vs. MKJ DEVELOPERS
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January 23, 2012 |
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GREENELINE TRANSIT SYSTEM PVT. LTD Vs. SECY. CUM COMMISSIONER TRANSPORT
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December 21, 2012 |
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GRESTA KUJUR Vs. STATE
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February 14, 2012 |
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GROUP CAPTAIN (RETD) RAJ SINGH KATARIA Vs. UNION OF INDIA
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November 30, 2012 |
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GROUP INTERIORS Vs. SUBHASH CHACHRA
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January 2, 2012 |
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GROVER CHITS PVT LTD Vs. SKS BUILDHOME PVT LTD
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July 5, 2012 |
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GROVER INTERNATIONAL LTD Vs. AIRPORTS AUTHORITY OF INDIA
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July 27, 2012 |
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GROWTH AVENUE SECURITIES PVT. LTD. Vs. KAILASHSIDDHI PROMOTERS PVT. LTD.
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December 18, 2012 |
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GRS ROADLINES PVT LTD Vs. MANISHA KUMBHAR
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May 2, 2012 |
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GS BHATIA AND ANR. Vs. TARAN JEET KAUR
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April 25, 2012 |
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GTL LIMITED Vs. IFCI LTD
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July 6, 2012 |
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February 29, 2012 |
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GUDDI RAWAT & ANR. Vs. LIYAKAT & ORS.
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September 27, 2012 |
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GUDDU RAM Vs. STATE
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September 6, 2012 |
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GUGGAN SINGH Vs. SUSHILA SOLANKI
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May 4, 2012 |
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GUJARAT HEAVY CHEMICALS LTD Vs. DIWAN MUNDHRA BROS PVT. LTD
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September 24, 2012 |
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GULAB ALIAS BABLU Vs. STATE N C T OF DELHI
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July 16, 2012 |
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February 28, 2012 |
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GULABEEYA DEVI @ PACHIYA Vs. MEHBOOB ALI
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January 10, 2012 |
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GULAM NABI BHAT Vs. MD ARMAN ALI
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August 7, 2012 |
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GULATI AGENCIES(P) LTD Vs. HALLEX APPLIED POWER PVT.LTD
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September 26, 2012 |
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February 24, 2012 |
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GULSHAN KUMAR Vs. BABY SACHDEV @ REETA SACHDEV
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October 19, 2012 |
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July 2, 2012 |
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January 23, 2012 |
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May 17, 2012 |
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GUNJAN SINHA JAIN Vs. REGISTRAR GENERAL HIGH COURT OF DELHI
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April 9, 2012 |
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GUNNEBO INDIA LTD Vs. COMMISSIONER
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August 22, 2012 |
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GUPTA PERFUMERS P LTD Vs. INCOME TAX SETTLEMENT COMMISSION
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May 18, 2012 |
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GUPTA TEA TRADERS Vs. STATE
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May 7, 2012 |
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May 1, 2012 |
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May 10, 2012 |
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March 26, 2012 |
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GURBACHAN SINGH THAPAR Vs. UOI AND ORS.
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February 16, 2012 |
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March 1, 2012 |
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GURCHARAN GREWAL Vs. ADARSH BAJAJ
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April 13, 2012 |
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GURCHARAN LAL BHATIA Vs. RAMESH CHAND BHATIA
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January 30, 2012 |
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GURCHARAN SINGH Vs. GOVT OF NCT OF DELHI
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July 2, 2012 |
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GURCHARAN SINGH THIND Vs. CENTRAL BUREAU OF INVESTIGATION
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November 16, 2012 |
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GURDAS RAM Vs. UNION OF INDIA
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November 5, 2012 |
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GURDEEP SINGH SUDAN Vs. STATE GOVT. OF NCT OF DELHI
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October 30, 2012 |
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GURDEV SINGH Vs. SHRUTI FASTNERS PVT. LTD
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December 10, 2012 |
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GURDEV SINGH DHNOAY Vs. STATE
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February 16, 2012 |
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GURINDER SINGH BEDI Vs. DINESH MILLS
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March 28, 2012 |
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GURJEET SINGH SALUJA & ORS. Vs. STATE & ANR.
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March 16, 2012 |
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GURMEET SINGH GROVER Vs. ENGINEER INDIA LTD
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March 15, 2012 |
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GURMUKH SINGH AND CO Vs. MUNICIPAL CORPORATION OF DELHI
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August 27, 2012 |
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GURSHARAN SINGH Vs. BHARAT PETROLEUM CORP. LTD
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September 17, 2012 |
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GURU HARKRISHAN PUBLIC SCHOOL Vs. S K SHUKLA
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March 21, 2012 |
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GURU TEGH BAHADUR KHALSA POST GRADUATE EVENING COLLEGE Vs. UNION OF INDIA
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July 11, 2012 |
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GURU TEJ BAHADUR KHALSA COLLEGE Vs. UNIVERSITY OF DELHI
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June 25, 2012 |
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GURUDWARA SIRI GURU SINGH SABHA (REGD.) THROUGH SHRI AMARJEET SINGH Vs. S. DALVINDER SINGH & DR. A.K. GUPTA
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September 10, 2012 |
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GURVINDER SINGH Vs. STATE AND ANR.
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January 31, 2012 |
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GURVIR INDER SINGH Vs. VIRENDER SAHLOT & ORS.
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February 14, 2012 |
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GWALIOR POLYPIPES LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
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December 21, 2012 |
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GYAN PRAKASH GUPTA & ORS. Vs. GOVT. OF NCT OF DELHI & ORS.
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April 27, 2012 |
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GYANENDER KUMAR VERMA Vs. KAILASH CHAND JAIN
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February 10, 2012 |
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GYANENDER RANA Vs. STATE GOVT. OF NCT OF DELHI
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March 29, 2012 |
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GYANENDER SINGH Vs. NARAIN SINGH
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March 27, 2012 |
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H C RETIRED SIYA RAM SINGH BHADORIA Vs. UNION OF INDIA
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April 20, 2012 |
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H C SHARMA Vs. D D A
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May 10, 2012 |
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H D GUMBER Vs. ASHOK SACHDEVA
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April 11, 2012 |
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H K DUA Vs. JAGAT SINGH
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July 17, 2012 |
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H S RANA Vs. UNION OF INDIA
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July 20, 2012 |
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H.D.F.C LTD Vs. NIRMAL SINGH
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December 10, 2012 |
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H.J. CONSULTANTS PVT. LTD. Vs. NAVEEN GUPTA
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December 7, 2012 |
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H.S. MADAN Vs. INDIAN TRADE PROMOTION ORGANISATION
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October 19, 2012 |
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HAJARA KHATOON & ANR Vs. UNITED INDIA INSURANCE CO. LTD. & ORS
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September 19, 2012 |
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HAJI ABDUL LATIF Vs. AZIZUDDIN
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September 11, 2012 |
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HAJI MALIK GHULAM AHMED SHAH Vs. JUGAL KISHORE
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March 26, 2012 |
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HAJI MOHD. BASHIR @ MOHD. YUSUF & ANR. Vs. STATE & ANR.
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April 24, 2012 |
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HAJI YUSUF SIDDIQUI Vs. MOHD WASEEM
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March 16, 2012 |
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HALCYON ASIA MANAGEMENT Vs. HOTEL BLUE STONE
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May 30, 2012 |
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HALIDRAM MANUFACTURING COMPANY PVT LTD Vs. DLF COMMERCIAL COMPLEXES LIMITED
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April 16, 2012 |
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HAMID KHAN Vs. STATE NCT OF DELHI
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November 2, 2012 |
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HAMIDUR RAHMAN Vs. JAMIA MILIA ISLAMIA
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October 5, 2012 |
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HAMIDUR REHMAN Vs. JAMIA MILLIA ISLAMIA
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November 30, 2012 |
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HANDICRAFT AND HANDLOOM EXPORT CORPORATION OF INDIA LTD Vs. UNISILK LTD
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July 9, 2012 |
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HANDLOOM TEXTORIUM Vs. GUNESHWAR RAI
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September 27, 2012 |
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HANS ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA
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April 12, 2012 |
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HANS RAJ TANEJA Vs. PUSHPA RANI
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February 17, 2012 |
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HANSALAYA PROPERTIES Vs. RESERVATION DATA MAINTENANCE INDIA PRIVATE LIMITED
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September 24, 2012 |
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HANSRAJ Vs. UNION OF INDIA
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June 1, 2012 |
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HANSRAJ GUPTA AND CO (P) LTD Vs. CONSOLIDATION OFFICER
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July 23, 2012 |
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HARANANDA Vs. UNION OF INDIA
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December 4, 2012 |
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HARBANS SINGH Vs. STATE
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November 1, 2012 |
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HARBEEN ARORA Vs. JATINDER KAUR
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July 16, 2012 |
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HARBHAJAN SINGH AHLUWALIA Vs. DDA
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August 7, 2012 |
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HARCHARAN SINGH Vs. NEERAJ SAHU
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March 19, 2012 |
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HARDEEP KAUR Vs. N C T OF DELHI
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July 4, 2012 |
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HARDEEP SINGH Vs. D.D.A. AND ORS.
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February 24, 2012 |
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HARDIP KAUR Vs. KAILASH
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May 18, 2012 |
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HARDWARI LAL Vs. LAND ACQUISITION COLLECTOR
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February 27, 2012 |
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HARI DUTT PANDEY Vs. STATE AND ANR.
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January 30, 2012 |
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HARI KISHORE Vs. UOI
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April 30, 2012 |
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HARI KRISHAN Vs. MANAGEMENT OF NORTHERN
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May 14, 2012 |
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HARI KUMAR Vs. UNION OF INDIA & ORS.
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April 30, 2012 |
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HARI NAGAR SUGAR MILLS LIMITED Vs. UNION OF INDIA
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October 19, 2012 |
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HARI NIWAS GUPTA Vs. OM PROPMART P LTD
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February 2, 2012 |
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HARI OM MAHESHWARI Vs. USHA MAHESHWARI
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May 17, 2012 |
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HARI OM MAHESHWARI Vs. USHA MAHESHWARI
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December 5, 2012 |
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HARI SINGH THR LRS Vs. GUGAN THR LRS
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May 16, 2012 |
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HARINDER KAUR Vs. ADD DISTRICT AND SESSIONS JUDGE
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May 4, 2012 |
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HARINDER PAL SINGH CHAWLA Vs. VINEET TIWARI
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April 26, 2012 |
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HARISH Vs. LT GOVERNOR NCT OF DELHI
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May 1, 2012 |
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HARISH Vs. MANGAL SINGH
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May 11, 2012 |
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HARISH BATRA & ORS. Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
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December 10, 2012 |
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HARISH BHARARA Vs. UOI
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February 9, 2012 |
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HARISH CHAND KHURANA Vs. STATE THR. CBI/ACB NEW DELHI
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May 30, 2012 |
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HARISH CHAND RASTOGI Vs. CHANDERWATI THRU L.R'S
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March 1, 2012 |
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HARISH CHANDER Vs. NEW INDIA ASSURANCE CO
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August 17, 2012 |
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HARISH CHANDER Vs. PRASUN GHOSH
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August 31, 2012 |
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HARISH GOEL Vs. MEGA OVERSEAS PRIVATE LTD
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February 7, 2012 |
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HARISH KUMAR Vs. ASHOK GULABANI
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February 1, 2012 |
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HARISH KUMAR Vs. SOHAN SINGH GUSAIN DECD THR LRS
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April 10, 2012 |
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HARISH KUMAR Vs. PROVOST MARSHAL-CUM-APPELLATE AUTHORITY
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March 30, 2012 |
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HARISH KUMAR DUA Vs. NARENDRA KUMAR DUA
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August 21, 2012 |
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HARISH KUMAR SHARMA Vs. MCD
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September 25, 2012 |
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HARISH SINGH BISHT Vs. UOI
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October 19, 2012 |
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HARISH VERMA Vs. DELHI UNIVERSITY
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January 13, 2012 |
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HARJEET KAUR OBEROI Vs. ANIL PURI
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May 8, 2012 |
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HARJEET SINGH Vs. STATE NCT OF DELHI
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July 3, 2012 |
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HARJEET SINGH Vs. PUNJAB & SIND BANK
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March 29, 2012 |
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HARJINDER KAUR Vs. DELHI DEVELOPMENT AUTHORITY
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September 12, 2012 |
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HARJIT KAUR Vs. PRINCIPAL, SGTB KHALSA
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November 6, 2012 |
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HARJYOT KAUR & ORS. Vs. TODAY HOMES AND INFRASTRUCTURE PVT. LTD.
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January 23, 2012 |
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HARKAUR CHADHA Vs. NCT OF DELHI
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July 3, 2012 |
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HARKIRAT SINGH & ORS. Vs. THE STATE NCT OF DELHI & ANR.
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February 29, 2012 |
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HARMEET GAHI Vs. REGISTRAR OF COMPANIES
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December 14, 2012 |
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HARMEET SINGH Vs. DALIP SINGH
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May 17, 2012 |
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HARMIT KAUR Vs. AJIT SINGH
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May 18, 2012 |
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HARMIT SINGH Vs. S. DALIP SINGH & ORS.
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May 21, 2012 |
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HARMOHINDER SINGH Vs. MANGLA PRASAD
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August 27, 2012 |
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HARPAL SINGH Vs. UNION OF INDIA
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December 21, 2012 |
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HARPREET SINGH Vs. STATE OF DELHI
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August 23, 2012 |
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HARPREET SINGH Vs. HARJEET SINGH
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May 30, 2012 |
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HARPREET SINGH SAINI Vs. KULVINDER SINGH SAINI
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August 9, 2012 |
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HARRY'S CREATIONS Vs. ENFORCEMENT DIRECTORATE
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May 29, 2012 |
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HARSH DABAS Vs. STATE
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March 6, 2012 |
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HARSH GANDHI Vs. THAKAR DASS THAKKAR
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February 1, 2012 |
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HARSH INTERNATIONAL (KHAINI) PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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May 29, 2012 |
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HARSH KUMAR Vs. MAN MOHAN
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March 6, 2012 |
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HARSH KUMAR JAIN Vs. STATE THROUGH FOOD INSPECTOR
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August 7, 2012 |
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HARSH SABHARWAL Vs. SHEETAL PRASAD JAIN
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September 13, 2012 |
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HARSH TALWAR Vs. RANI GADHOKE DECD THROUGH LRS
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January 27, 2012 |
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HARSH VARDHAN LAND LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
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September 21, 2012 |
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HARSH VARDHAN SHARMA Vs. UOI
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March 12, 2012 |
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HARSUKH DAS BHAGWANDAS Vs. BRAHMALATA SHARMA
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September 28, 2012 |
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HARVINDER SINGH Vs. INDER DEO SINGH THAKUR
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January 12, 2012 |
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HARVINDER SINGH Vs. STATE
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March 30, 2012 |
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HARVINDER SINGH AND CO Vs. CHIEF ENGINEER (I & FC), GOVT. OF NCT OF DELHI
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September 17, 2012 |
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HARVINDER SINGH BAWA Vs. UNION OF INDIA
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February 7, 2012 |
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HARYANA FINANCIAL CORPORATION Vs. SNEH CONTRACTS PVT LTD
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August 17, 2012 |
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HARYANA ROADWAY Vs. NATIONAL INSURANCE CO LTD
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July 9, 2012 |
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HARYANA ROADWAYS DELHI Vs. THANA RAM
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May 9, 2012 |
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HARYANA ROADWAYS, DELHI Vs. THANA RAM
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August 27, 2012 |
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HARYANA STEEL AND ALLOYS LTD Vs. TRANSPORT CORPORATION OF INDIA
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April 16, 2012 |
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HARYANA TOURISM CORPORATION LIMITED Vs. P.K. HIMAT SINGKA & CO
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February 16, 2012 |
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HARYANA WRESTLING ASSOCIATION Vs. WRESTLING FEDERATION OF INDIA
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January 4, 2012 |
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HAV ABHEY SINGH Vs. UOI
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January 25, 2012 |
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HAV DEVENDRA KUMAR Vs. UNION OF INDIA & ORS
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May 28, 2012 |
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HAV SKT SUNIL KUMAR J Vs. HAV NAND LAL
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February 23, 2012 |
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HAVILDAR S.S.JENA Vs. UNION OF INDIA & ORS.
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May 7, 2012 |
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HAVILDAR VENKATAGIREPPA DN Vs. UNION OF INDIA
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January 23, 2012 |
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HAWA SINGH Vs. DELHI TRANSPORT CORPORATION
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February 3, 2012 |
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HAWA SINGH Vs. CBI
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May 7, 2012 |
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HAWKINS COOKERS LTD Vs. MURUGAN ENTERPRISES
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April 13, 2012 |
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HAZOOR SINGH Vs. STATE
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April 23, 2012 |
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HC GD OMKAR SINGH Vs. DIRECTOR GENERAL CRPF
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May 2, 2012 |
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HC/DVR ATTAR SINGH Vs. UNION OF INDIA
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January 12, 2012 |
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HC/DVR RAM SARAN YADAV Vs. UNION OF INDIA
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January 18, 2012 |
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HD CHAKRABORTY Vs. UK BANSAL DG BSF
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September 28, 2012 |
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HDFC BANK LTD Vs. DELHI GYMKHANA CLUB LTD
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May 21, 2012 |
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HDFC BANK LTD Vs. SATPAL SINGH BAKSHI
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September 13, 2012 |
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HDFC ERGO GENERAL INSURANCE CO LTD Vs. SHANKASHI DEVI
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January 23, 2012 |
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HDFC ERGO GENERAL INSURANCE CO LTD Vs. UGAM DEVI
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March 12, 2012 |
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HDFC ERGO GENERAL INSURANCE CO. LTD Vs. PREETI
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September 13, 2012 |
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HDFC ERGO GENERAL INSURANCE CO. LTD Vs. UJJALA GOSWAMI
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November 5, 2012 |
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HDFC ERGO GENERAL INSURANCE CO. LTD Vs. TOFA DEVI
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November 7, 2012 |
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HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. ANITA ANAND
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November 5, 2012 |
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HDFC-ERGO GENERAL INSURANCE COMPANY LTD Vs. SHARDA DEVI
|
November 6, 2012 |
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HEAD CONSTABLE RAJINDER SINGH Vs. UNION OF INDIA
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May 4, 2012 |
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HEENA BAHAL Vs. UNIVERSITY OF DELHI AND ORS
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October 19, 2012 |
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HEENA BAHAL Vs. UNIVERSITY OF DELHI
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December 19, 2012 |
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HEMA KHATTAR Vs. SHIV KHERA
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September 28, 2012 |
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HEMANT @ PANDIT Vs. STATE OF NCT OF DELHI
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October 17, 2012 |
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HEMANT DHAWAN Vs. THE STATE & ANOTHER
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February 23, 2012 |
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HEMANT KUMAR Vs. RAMESH KUMAR SHARMA
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February 3, 2012 |
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HEMANT KUMAR ROHATGI Vs. SOUTH DELHI MATERNITY & NURSING HOME PRIVATE LTD
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July 23, 2012 |
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HEMANT KUMAR ROHATGI Vs. SOUTH DELHI MATERNITY & NURSING
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September 14, 2012 |
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HEMANT KUMAR SHARMA Vs. UOI
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February 8, 2012 |
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HEMLATA Vs. VIPIN KUMAR
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July 2, 2012 |
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HERO HONDA MOTORS LIMITED Vs. RAFIQ MEMON
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February 28, 2012 |
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HI-TECH PIPES LIMITED Vs. PIONEER FABRICATORS PVT. LTD.
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October 17, 2012 |
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HIMACHAL FUTURISTIC COMMUNICATIONS LTD Vs. UOI
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April 19, 2012 |
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HIMALAYA DRUG COMPANY Vs. S.B.L. LIMITED
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November 9, 2012 |
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HIMALAYA DRUG COMPANY Vs. S.B.L. LIMITED
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January 9, 2012 |
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HIMANSHU ALIAS VICKY Vs. NCT OF DELHI
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July 31, 2012 |
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HIMGIRI PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
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January 18, 2012 |
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HIND COMTEL LIMITED Vs. STATE
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September 25, 2012 |
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HINDALCO INDUSTRIES Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LIMITED
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June 1, 2012 |
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HINDUSTAN COMMERCIAL BANK LTD Vs. BRITISH MOTOR CAR COMPANY LTD
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March 12, 2012 |
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HINDUSTAN DOMESTIC OIL & GAS CO (BOMBAY) LTD & ORS Vs. STATE & ANR
|
February 23, 2012 |
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HINDUSTAN DOMESTIC OIL & GAS CO LIMITED Vs. STATE
|
August 3, 2012 |
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HINDUSTAN DOMESTIC OIL & GAS CO. (BOMBAY) LTD. & ORS. Vs. STATE & ANR.
|
March 19, 2012 |
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HINDUSTAN LEVER LTD Vs. SATISH KUMAR
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March 5, 2012 |
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HINDUSTAN PAPER CORPORATION Vs. NAV SHAKTI INDUSTRIES P LTD
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July 16, 2012 |
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HINDUSTAN PETROLEUM COR. LTD Vs. VIDEOCON INDUSTRIES LTD
|
July 13, 2012 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. COMMISSIONER VAT DELHI
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February 27, 2012 |
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HINDUSTAN ROLLER SUPPLY CO Vs. STATE OF UTTAR PRADESH
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January 2, 2012 |
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HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STRENGTH & SUPPORS BUILDERS PVT LTD
|
September 21, 2012 |
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HINDUSTAN VEGETABLE OIL CORPORATION LTD Vs. GANESH SCIENTIFIC RESEARCH FOUNDATION
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September 13, 2012 |
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HINDUSTAN ZINC LTD Vs. LT. COL. SATYA PAL WADHWA
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September 19, 2012 |
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HIRA DEVI Vs. NEW INDIA ASSURANCE CO LTD
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May 16, 2012 |
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HIRA LAL Vs. STATE OF NCT OF DELHI
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May 18, 2012 |
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HIRA LAL Vs. LT. COL. A.K. DHIMRI & ORS.
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September 13, 2012 |
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HIRA LAL SHARMA Vs. DAVINDER SINGH LAMBA
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May 30, 2012 |
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HIRA LAL SHARMA Vs. UOI
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July 19, 2012 |
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HIT ADS PVT. LTD Vs. J D & R COMMUNICATION PVT. LTD
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February 9, 2012 |
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HLS ASIA LTD Vs. GEOPETROL INTERNATIONAL INC
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November 22, 2012 |
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HMT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 17, 2012 |
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HOLIDAY HOME Vs. R.P.KAPUR HUF
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February 27, 2012 |
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HOLIDAY HOME Vs. R P KAPUR HUF
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April 16, 2012 |
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HONEY SHARMA Vs. STATE GOVT. OF NCT OF DELHI
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November 2, 2012 |
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HONEYWELL INTERNATIONAL (INDIA) PVT. LTD., HONEYWELL CONTROLS AND AUTOMATION INDIA PVT. LTD. AND MATRIKON INDUSTRIAL SOLUTIONS INDIA PVT. LTD. Vs. HONEYWELL INTERNATIONAL (INDIA) PVT. LTD.
|
December 11, 2012 |
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HONGKONG & SHANGHAI BANKING CORPORATION LTD. Vs. UNION OF INDIA & ANR.
|
August 24, 2012 |
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HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. UOI
|
July 27, 2012 |
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HOSPITAL SERVICES CONSULTANCY CORPORATION (INDIA) LTD Vs. ISSA INDUSTRIES
|
July 16, 2012 |
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HOT N CHILLZ Vs. DELHI METRO RAIL CORPORATION
|
April 20, 2012 |
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HOTEL CORPORATION OF INDIA Vs. SUDESH KUMAR JULKA
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August 7, 2012 |
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HOTEL DIPLOMAT Vs. FOLIO HOLDINGS (INDIA) PVT. LTD.
|
August 27, 2012 |
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HOTEL QUEEN ROAD PVT LTD Vs. N D M C
|
July 13, 2012 |
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HOTEL WAMAN Vs. UNION OF INDIA
|
May 2, 2012 |
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HOUSING & URBAN DEV. COR. LTD Vs. ANSAL PROPERTIES & IND. LTD
|
March 29, 2012 |
|
HOUSING DEVELOPMENT FINANCE
CORPORATION LTD Vs. RAJEEV JHA
|
January 3, 2012 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. SAIBA SURI
|
December 3, 2012 |
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HT MEDIA LIMITED Vs. ANAND PANDEY
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October 5, 2012 |
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HUKUM SINGH Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
January 31, 2012 |
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HUKUM SINGH Vs. THE COMMISSIONER OF POLICE & ORS.
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October 9, 2012 |
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HUKUM SINGH Vs. STATE
|
July 12, 2012 |
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HUMAN CARE MEDICAL CHARITABLE TRUST Vs. DELHI DEVELOPMENT AUTHORITY
|
January 4, 2012 |
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I D SHARMA Vs. KAPIL KOHLI
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August 28, 2012 |
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I M CONSTRUCTIONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
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March 27, 2012 |
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I.M. CONSTRUCTIONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
March 27, 2012 |
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IBRAHIM Vs. STATE OF NCT OF DELHI
|
November 27, 2012 |
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ICC DEVELOPMENT Vs. NEW DELHI TELEVISION LTD
|
September 18, 2012 |
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ICICI BANK Vs. STATE
|
April 9, 2012 |
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ICICI BANK LTD Vs. STATE
|
May 8, 2012 |
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ICICI LOMBARD GENEAL INSURANCE CO LTD Vs. MONU
|
August 6, 2012 |
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ICICI LOMBARD GENERAL INS CO LTD Vs. RAKESH DEVI
|
January 4, 2012 |
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ICICI LOMBARD GENERAL INS CO LTD Vs. KIRAN DEVI
|
January 17, 2012 |
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ICICI LOMBARD GENERAL INS. CO LTD Vs. CHANDERWATI
|
February 9, 2012 |
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ICICI LOMBARD GENERAL INS. CO. LTD. Vs. ARCHANA SETHI & ORS.
|
October 30, 2012 |
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ICICI LOMBARD GENERAL INSURACE CO LTD Vs. SWATANTRATA SHARMA
|
May 10, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE
CO LTD Vs. RAM SWAROOP
|
February 9, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SHRIKANT
|
February 27, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SEEMA MADAAN
|
March 13, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAM CHANDER YADAV
|
January 19, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SMT FULI
|
February 3, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. JAIPAL SINGH
|
February 24, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CHANDER KALA
|
February 8, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. POONAM SHARMA
|
March 7, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUMITRA DEVI
|
January 16, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SAKUNTALA DEVI
|
May 7, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUMAN
|
May 8, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MEENA
|
July 16, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. REKHA DEVI
|
July 23, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. JANNAT
|
July 24, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. URMILA
|
March 30, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. BIJENDER SINGH
|
May 21, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. VIBHA DEVI
|
March 30, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SONIKA DUTTA
|
September 7, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MANJU @ MANJU
|
September 4, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. RADHEY SHYAM
|
December 3, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. VIJENDER
|
December 17, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. MUKESH
|
December 17, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SARITA
|
November 27, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. JAI VEER SINGH
|
November 16, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. GANESH JI SINGH
|
September 17, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. KASTURI DEVI
|
September 28, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MANJU & ORS.
|
October 1, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RANI VERMA & ORS.
|
November 1, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KANTI DEVI
|
July 30, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. MAMTA & ORS.
|
December 20, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. LEKH RAJ PAL & ORS.
|
April 27, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SARASWATI DEVI & ORS.
|
March 26, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SUDESH & ORS.
|
February 9, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JITENDER SHARMA & ORS.
|
April 19, 2012 |
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ICICI LOMBARD GENERAL INSURANCE CO.LTD Vs. MEERA DEVI
|
September 27, 2012 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. GANGA DEVI
|
November 29, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. DAYANAND YADAV
|
November 29, 2012 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MAYA DEVI
|
November 26, 2012 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RENU
|
November 23, 2012 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. HEM LATA & ORS
|
October 5, 2012 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SUBHASH
|
April 19, 2012 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. HARI SINGH
|
August 29, 2012 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. POONAM DEVI & ORS.
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November 29, 2012 |
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ICON CONTROLS PVT LTD Vs. ALSTOM PROJECTS INDIA LTD
|
October 10, 2012 |
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ICRAVE LLC Vs. ICRAVE DESIGNS PVT LTD
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July 5, 2012 |
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IDEA CELLULAR LIMITED Vs. UNION OF INDIA DEPARTMENT OF TELECOMMUNICATIONS
|
July 13, 2012 |
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IDEAS PLUS INK CONSTRUCTION PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
March 26, 2012 |
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IDRIS MOHD Vs. UNION OF INDIA
|
March 23, 2012 |
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IDU KHAN Vs. UNION OF INDIA
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January 2, 2012 |
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IFCI LIMITED Vs. STATE BANK OF INDIA
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January 5, 2012 |
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IFCI LTD. Vs. SUPERIOR INDUSTRIES LTD.
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March 19, 2012 |
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IFCI VENTURE CAPITAL FUNDS LIMITED Vs. SANTOSH KHOSLA
|
February 22, 2012 |
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IFFCO TOKIO GEN INS CO LTD Vs. KUSUM PANDEY
|
January 13, 2012 |
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IFFCO TOKIO GEN INS CO LTD Vs. POOJA DEVI
|
March 6, 2012 |
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IFFCO TOKIO GEN. INS CO. LTD. Vs. ROONIYA DEVI
|
January 30, 2012 |
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IFFCO TOKIO GEN. INS. COMPANY LTD Vs. KANTA SHARMA
|
July 13, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SMT VINOD
|
May 31, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SANT RAM
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April 19, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. RAM SWAROOP
|
May 4, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BABITA
|
August 14, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. KAMLESH
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August 28, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SHAMBHU PATHAK
|
March 5, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SMT SHIMLESH
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March 2, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. POONAM
|
January 23, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. UTTAM SINGH
|
January 12, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SEEMA
|
January 23, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BALBIR RAI
|
March 22, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. NISHA BAI ARVIND DEVEDEKAR
|
April 10, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. SAKIL
|
September 14, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. SEHNAZ
|
September 13, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. JUNG BAHADUR SINGH
|
November 2, 2012 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. MANISH KAPOOR
|
October 9, 2012 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. SMT. SUSHMA DUA & ORS.
|
October 31, 2012 |
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IFFCO-TOKIA GENERAL INSURANCE COMPANY LTD Vs. GUJARAT NARMADA VALLEY FERTILIZERS LTD
|
January 13, 2012 |
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IFTKHAR Vs. ANESTHETIC GASES (P.) LTD
|
September 3, 2012 |
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IHHR HOSPITALITY PVT LTD Vs. BESTECH INDIA PVT LTD
|
May 9, 2012 |
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IKE S GILL Vs. GOVIND S GILL
|
May 18, 2012 |
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IKF TECHNOLOGIES LTD Vs. SASI BHUSAN RAJU
|
December 17, 2012 |
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IKPAL SINGH Vs. UOI
|
December 19, 2012 |
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ILARIA KAPUR Vs. RAKESH KAPUR
|
May 28, 2012 |
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ILPEA PARAMOUNT LTD. Vs. JOINT SECRETARY, DEPARTMENT OF REVENUE
|
May 7, 2012 |
|
IMRAN Vs. STATE
|
October 19, 2012 |
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IMRAN KHAN Vs. MOHAN BHOYAN
|
March 30, 2012 |
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IN RE Vs. KAILASHSIDDHI PROMOTERS PVT. LTD
|
December 18, 2012 |
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IN RE Vs. SITQ INDIA PRIVATE LIMITED
|
September 11, 2012 |
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IN RE: AMALGAMATION OF SHANU ESTATES PRIVATE LIMITED AND NIGHTINGALE FARMS PRIVATE LIMITED Vs. STATE
|
December 11, 2012 |
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IN RE: ASSURED PROPERTIES PRIVATE LIMITED AND ORS. Vs. STATE
|
August 24, 2012 |
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IN RE: BEDELIA BUILDERS & CONSTRUCTIONS PRIVATE LIMITED AND ORS. Vs. STATE
|
October 17, 2012 |
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IN RE: BIJLI INVESTMENTS PRIVATE LIMITED; PRIYA EXHIBITORS PRIVATE LIMITED; BIJLI HOLDINGS PRIVATE LIMITED Vs. STATE
|
September 19, 2012 |
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IN RE: CAHDNRAMANI COMMERCIALS AND INVESTMENTS PVT. LTD. & ORS. Vs. STATE
|
September 3, 2012 |
|
IN RE: CECIL WEBBER ENGINEERING LIMITED AND ORS. Vs. STATE
|
December 19, 2012 |
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IN RE: CYPRIOT CONSULTANCY SERVICES LIMITED; LIFELINE PHARMACIES (INDIA) LIMITED; RTC FOODWORKS LIMITED; RTC RESTAURANTS (INDIA) LIMITED Vs. STATE
|
October 19, 2012 |
|
IN RE: DION GLOBAL SOLUTIONS LIMITED Vs. STATE
|
December 20, 2012 |
|
IN RE: DLF CONSTRUCTION LIMITED AND DLF HOTELS & APARTMENTS PRIVATE LIMITED WITH DLF PROJECTS LIMITED Vs. STATE
|
October 15, 2012 |
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IN RE: FREESIA CONSTRUCTION PRIVATE LIMITED AND KALPA COMMERCIAL LIMITED Vs. STATE
|
October 19, 2012 |
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IN RE: GIBSON DEVELOPERS PVT. LTD. AND ORS. Vs.
|
October 8, 2012 |
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IN RE: GREEN INDUSTRIES PRIVATE LIMITED AND BERRY PROJECTS PRIVATE LIMITED Vs. STATE
|
December 17, 2012 |
|
IN RE: HCL COMNET SYSTEMS & SERVICES LIMITED AND HCL TECHNOLOGIES LIMITED Vs.
|
December 7, 2012 |
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IN RE: HOVEL DEVELOPERS PRIVATE LTD. Vs. STATE
|
December 13, 2012 |
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IN RE: IN THE MATTER OF UTILITY ENGG. (I) LTD. Vs. STATE
|
May 18, 2012 |
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IN RE: INDIABULLS FINANCIAL SERVICES LIMITED AND INDIABULLS HOUSING FINANCE LIMITED Vs. STATE
|
December 12, 2012 |
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IN RE: INTERNATIONAL AIRCONDITIONING PRODUCT PVT. LTD., SYSTEMAIR SOFTWARE PRIVATE LTD. AND SYSTEMAIR INDIA PVT. LTD. Vs. STATE
|
October 17, 2012 |
|
IN RE: KAMAKHYA COSMETICS AND PHARMACEUTICALS PVT. LTD.; MODI REVLON PVT. LTD. Vs. STATE
|
September 24, 2012 |
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IN RE: M/S ELECIMPORT INDIA PRIVATE LIMITED Vs. STATE
|
September 11, 2012 |
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IN RE: M/S INDRAMA INVESTMENT PVT. LTD. Vs. STATE
|
June 1, 2012 |
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IN RE: M/S KOBELCO CONSTRUCTION EQUIPMENT INDIA PVT. LTD. Vs. STATE
|
September 19, 2012 |
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IN RE: M/S NAGRATH FIREBRICKS AND POTTERIES P. LTD. Vs. STATE
|
December 12, 2012 |
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IN RE: M/S OSHO CERAMICS LTD. Vs. STATE
|
December 13, 2012 |
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IN RE: M/S. AARAAY PRODUCTS PVT. LTD. AND M/S. ALERT INDIA PVT. LIMITED Vs. STATE
|
August 31, 2012 |
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IN RE: M/S. INDO RAMA TEXTILE LTD. Vs. STATE
|
July 23, 2012 |
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IN RE: M/S. PJS INVESTMENTS PVT. LTD. AND ORS. Vs. STATE
|
August 24, 2012 |
|
IN RE: M/S. RAJKRIPAL TIMBER INDUSTRIES PVT. LIMITED AND M/S. SANJAY KUMAR & CO. EXIM LIMITED Vs. STATE
|
December 21, 2012 |
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IN RE: M/S. REXCEL PHARMACEUTICALS LTD. & ORS. Vs.
|
December 7, 2012 |
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IN RE: M/S. SHEELA FOAM PRIVATE LIMITED AND ORS. Vs. STATE
|
November 26, 2012 |
|
IN RE: MAHAJAN INDUSTRIES PRIVATE LIMITED Vs. STATE
|
December 17, 2012 |
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IN RE: RANDHIR JAIN Vs. STATE
|
November 29, 2012 |
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IN RE: RECEIVABLE MANAGEMENT SERVICES INDIA PVT. LTD. Vs. STATE
|
December 14, 2012 |
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IN RE: S.A. INFRATECH PRIVATE LIMITED AND RAMPRASTHA PROMOTERS & DEVELOPERS PRIVATE LIMITED Vs. STATE
|
December 20, 2012 |
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IN RE: S.K. SHARMA Vs. STATE
|
October 9, 2012 |
|
IN RE: SKYWEB INFOTECH LTD. Vs. STATE
|
October 12, 2012 |
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IN RE: SPAN LEISURE PROJECTS PRIVATE LIMITED Vs. STATE
|
August 22, 2012 |
|
IN RE: THE SCHEME OF ARRANGEMENT OF ERA BUILDSYS LIMITED AND ERA E-ZONE (INDIA) LTD. Vs. STATE
|
October 12, 2012 |
|
IN RE: TIRUPATI BUILD PLAZA PRIVATE LIMITED AND GUPTA PROMOTERS PRIVATE LIMITED Vs. STATE
|
December 20, 2012 |
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IN RE: VIENOVA EDUCATION PRIVATE LIMITED AND VIENOVA TECHNOLOGY PRIVATE LIMITED BOTH TRANSFEROR COMPANY Vs.
|
September 6, 2012 |
|
IN RE: VODAFONE DIGILINK LIMITED AND ORS. Vs. STATE
|
September 14, 2012 |
|
IN RE: WIRELESS BRAODBAND BUSINESS SERVICES (DELHI) PVT. LTD. COMPANY NO. 1 AND ORS. Vs. STATE
|
December 14, 2012 |
|
IN THE MATTER OF AMALGAMATION Vs. PJS INVESTMENTS PVT LTD
|
August 24, 2012 |
|
IN THE MATTER OF BR FOODS LTD. Vs. STATE
|
December 14, 2012 |
|
IN THE MATTER OF KAPRI INTL. PVT. LTD Vs. STATE
|
November 27, 2012 |
|
IN THE MATTER OF MOHD. IQBAL Vs. COMMISSIONER MCD & ANR.
|
February 3, 2012 |
|
IN THE MATTER OF OMAXE LIMITED Vs. MADHU SUDAN SHARMA AND ORS
|
July 10, 2012 |
|
IN THE MATTER OF TONY ELECTRONICS LTD. Vs. STATE
|
December 17, 2012 |
|
IN THE MATTER OF: KARAN RAJ SINGH (MINOR) THROUGH HIS NATURAL GUARDIAN SH S K SINGH Vs. DEPARTMENT OF EDUCATION GOVT. OF NCT OF DELHI
|
January 24, 2012 |
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INCA BUILDERS Vs. HOUSING AND URBEN DEVELOPMENT CORPN
|
February 22, 2012 |
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INCLEN TRUST INT Vs. RD RAMNATH COMPANY
|
January 6, 2012 |
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INCOME TAX OFFICER Vs. DG HOUSING PROJECTS LTD
|
March 1, 2012 |
|
INDAPCO PRIVATE LIMITED Vs. STATE
|
July 2, 2012 |
|
INDER INDUSTRIES Vs. GEMCO ELECTRICAL INDUSTRIES
|
April 27, 2012 |
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INDER MOHAN SACHDEVA Vs. USHA INTERNATIONAL LTD
|
March 30, 2012 |
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INDER RAJ Vs. STATE
|
February 1, 2012 |
|
INDER RAJ KUMAR Vs. DELHI JAL BOARD
|
May 16, 2012 |
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INDER SAIN Vs. DELHI TRANSPORT CORPORATION
|
January 16, 2012 |
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INDER SETIA Vs. UNION OF INDIA
|
February 7, 2012 |
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INDER SINGH Vs. MCD
|
July 10, 2012 |
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INDER SINGH Vs. UNION OF INDIA
|
August 27, 2012 |
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INDER SINGH BIST Vs. STATE
|
April 27, 2012 |
|
INDERJEET Vs. STATE GOVT OF NCT FO DELHI
|
May 18, 2012 |
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INDERJEET ARYA Vs. ICICI BANK LTD
|
May 2, 2012 |
|
INDERJEET SINGH Vs. PUNJAB NATIONAL BANK
|
May 24, 2012 |
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INDERJEET SINGH Vs. HARISH CHANDRA BHUTANI
|
July 6, 2012 |
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INDERJEET SINGH Vs. DINESH CHAWLA
|
January 5, 2012 |
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INDERJEET SINGH AND ANR Vs. STATE OF DELHI AND ORS.
|
April 24, 2012 |
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INDERJEET SINGH TOSARIA Vs. D D A
|
November 22, 2012 |
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INDERMAL GUPTA Vs. SUNDER SINGH
|
October 10, 2012 |
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INDERMANI Vs. AJAY PRAKASH GUPTA
|
November 26, 2012 |
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INDERPAL SINGH Vs. STATE
|
May 18, 2012 |
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INDERPAL SINGH ALIAS BABBAL MARWAH Vs. STATE
|
February 6, 2012 |
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INDIA INFORMATION TECHNOLOGY LTD Vs. ANIL SHARMA
|
April 18, 2012 |
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INDIA LEASE DEVELOPMENT LTD Vs. SAVITA
|
March 5, 2012 |
|
INDIA LEASE DEVELOPMENT LTD Vs. SAVITA
|
March 1, 2012 |
|
INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. VINOD
|
December 6, 2012 |
|
INDIA TV INDEPENDENT NEWS SERVICE PVT LTD Vs. YASHRAJ FILMS PVT LTD
|
August 21, 2012 |
|
INDIA YAMAHA MOTOR PVT LTD Vs. STATE
|
October 4, 2012 |
|
INDIABULLS FINANCIAL SERVICES LIMITED Vs. AMAPROP LIMITED
|
May 18, 2012 |
|
INDIAN ACRYLICS LIMITED Vs. E I DU PONT DE NEMOURS
|
August 30, 2012 |
|
INDIAN BANK Vs. TAJ WORLD FAME BUILDERS
|
August 29, 2012 |
|
INDIAN COMMERICAIL PILOTS ASSOCIATION Vs. AIR INDIA LTD
|
May 11, 2012 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. PREM DUREJA
|
July 23, 2012 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. RAM BILAS MEHTO
|
May 21, 2012 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. J P SHARMA
|
August 17, 2012 |
|
INDIAN COUNCIL OF MEDICAL RESEARCH Vs. JYOTI
|
January 3, 2012 |
|
INDIAN DEL. (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
February 15, 2012 |
|
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. UOI
|
May 14, 2012 |
|
INDIAN EXPORTS & IMPORTS P LTD Vs. PASHUPATI TECHNOFEB LTD
|
July 3, 2012 |
|
INDIAN HERBS RESEARCH AND SUPPLY CO LTD Vs. INDIA HERBS SPECIALITIES P.LTD
|
November 8, 2012 |
|
INDIAN HOCKEY FEDERATION Vs. UOI & ORS.
|
November 23, 2012 |
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INDIAN HYDRAULIC INDUSTRIES (P) LTD. Vs. NORTH DELHI POWER LIMITED & ANR.
|
August 7, 2012 |
|
INDIAN INSTT OF PUBLIC OPINION PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 11, 2012 |
|
INDIAN MEDICAL ASSOC Vs. P.O.LABOUR COURT
|
September 14, 2012 |
|
INDIAN MEDICAL ASSOC Vs. P.O.LABOUR COURT
|
September 3, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. G.S. JAIN & ASSOCIATES
|
September 7, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. UOI
|
September 17, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. BHARAT FILLING STATION
|
September 18, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. PONTY MALIK CONSTRUCTION CO
|
September 4, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. ERA CONSTRUCTION INDIA LTD
|
April 27, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. HONEYWELL AUTOMATION INDIA LTD
|
May 2, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. INTERNATIONAL BUILDING AND FURNISHING COMPANY PVT LTD
|
July 2, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. SUSHILA KUMAR
|
February 1, 2012 |
|
INDIAN PERFORMING RIGHT SOCIETY Vs. AD VENTURE COMMUNICATION INDIA PRIVATE LIMITED
|
September 25, 2012 |
|
INDIAN PERFORMING RIGHT SOCIETY LTD Vs. ADITYA PANDEY
|
May 8, 2012 |
|
INDIAN PILOTS GUILD Vs. AIR INDIA LTD
|
May 17, 2012 |
|
INDIAN RAILWAY CONSTRUCTION CO Vs. ROYAL FORGINGS PVT LTD
|
May 31, 2012 |
|
INDIAN RAILWAYS CATERING & TOURISM CORP LTD Vs. COX & KINGS INDIA LTD
|
January 6, 2012 |
|
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA
|
April 17, 2012 |
|
INDIAN TELEPHONE INDUSTRIES Vs. BHARAT PHOTOCIRCUITS LTD
|
September 6, 2012 |
|
INDIAN TOURISM DEVELOPMENT CORP Vs. LOVELY SHOES
|
February 7, 2012 |
|
INDIAN WATER METER MANUFACTURERS ASSOCIATION Vs. DELHI JAL BOARD
|
January 25, 2012 |
|
INDIAN YOUTH CENTRES TRUST Vs. SHISHIR BAJAJ
|
September 4, 2012 |
|
INDIAN YOUTH CENTRES TRUST Vs. SHISHIR BAJAJ
|
October 8, 2012 |
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INDICUS NETLABS(P) LTD Vs. RAFTAAR MEDIA PVT LTD
|
February 27, 2012 |
|
INDIRA DEVI Vs. SHEETAL MAKAN
|
March 6, 2012 |
|
INDO ARYA CENTRAL TRANSPORT LTD Vs. KHATEMA FIBERS LTD
|
October 4, 2012 |
|
INDRA NAGARAJAN Vs. RAJIV SOOD & ANR.
|
May 18, 2012 |
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INDRAPRASTHA GAS LTD. Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ANR.
|
June 1, 2012 |
|
INDRAWATI Vs. VIRENDER KUMAR
|
April 30, 2012 |
|
INDU CHOKSHI & ANR Vs. CBI & ORS.
|
February 15, 2012 |
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INDU JAIN Vs. NCT OF DELHI
|
March 20, 2012 |
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INDU JAIN & ANR. Vs. N.C.T. OF DELHI & ORS.
|
October 18, 2012 |
|
INDU KHANNA & ORS. Vs. STATE & ANR.
|
March 28, 2012 |
|
INDUS AVIATION SERVICES PVT LTD Vs. STATE
|
August 28, 2012 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA LTD Vs. T T LTD
|
July 2, 2012 |
|
INFOSYS TECHNOLOGIES LTD Vs. DATA INFOSYS LTD
|
July 17, 2012 |
|
INFRASTRUCTURE LOGISTICS PVT LTD Vs. UNION OF INDIA AND ORS
|
February 15, 2012 |
|
INSPGD KRISHNA RAJAK Vs. UNION OF INDIA
|
August 28, 2012 |
|
INSPIRATION INC Vs. STATE
|
February 13, 2012 |
|
INSTITUTE OF HUMAN BEHAVIOUR & ALLIED SCIENCES Vs. GOVT. OF NCT OF DELHI
|
March 5, 2012 |
|
INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES Vs. GOVT OF NCT OF DELHI
|
March 5, 2012 |
|
INSTITUTE OF TOWN PLANNERS Vs. COUNCIL OF ARCHITECTURE
|
January 4, 2012 |
|
INTEL CORPORATION Vs. THEVA MURUGAN
|
November 30, 2012 |
|
INTERARCH BUILDING PRODUCTS PVT LTD Vs. AURANGABAD ELECTRICAL PVT LTD
|
February 7, 2012 |
|
INTERCONTINENTAL CONSULTANTS AND TECHNORATS PVT. LTD Vs. U.O.I.
|
November 30, 2012 |
|
INTERNATIONAL BUILDING & FURNISHING CO. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 18, 2012 |
|
INTERPAL SINGH @ BILLU Vs. STATE & ANR.
|
September 7, 2012 |
|
INTUITIVE TECH SOLUTIONS PRIVATE LTD Vs. DLF LIMITED
|
January 16, 2012 |
|
INVITATION BANQUET Vs. JOLLY INVITATION BANQUET
|
April 10, 2012 |
|
IOC, LTD Vs. UOI
|
September 17, 2012 |
|
IQBAL SINGH Vs. VIJENDER SINGH
|
May 3, 2012 |
|
IQBAL SINGH Vs. MAHENDER SINGH
|
November 23, 2012 |
|
IRCON INTERNATIONAL LTD Vs. BUDHRAJA MINING AND CONSTRUCITON LTD
|
November 8, 2012 |
|
IRCON INTERNATIONAL LTD. Vs. M. MOOLJI (BOMBAY)
|
February 27, 2012 |
|
IRFAN Vs. STATE
|
March 13, 2012 |
|
IRFAN Vs. STATE
|
January 4, 2012 |
|
ISHA KARWASRA Vs. ARMY HOSPITAL
|
August 13, 2012 |
|
ISHAR GAS OIL PVT LTD Vs. UNION OF INDIA
|
August 21, 2012 |
|
ISHMALI DEVI Vs. D.D.A.
|
October 15, 2012 |
|
ISHTKAR @ INTJAR Vs. STATE GOVT. OF NCT OF DELHI
|
January 4, 2012 |
|
ISHWAR Vs. STATE
|
January 16, 2012 |
|
ISHWAR Vs. DARSHANA
|
August 3, 2012 |
|
ISHWAR DAYAL KANSAL Vs. RKBK FISCAL SERVICES PVT LTD
|
December 21, 2012 |
|
ISHWAR SINGH Vs. STATE
|
February 8, 2012 |
|
ISHWAR SINGH Vs. UNION OF INDIA & ORS
|
February 10, 2012 |
|
ISHWAR SINGH SAINI Vs. SARASWATI DEVI
|
May 9, 2012 |
|
ITSUKO FUJIMOTO NANDI Vs. UOI
|
December 21, 2012 |
|
J D JAIN Vs. SHARMA ASSOCIATES
|
July 10, 2012 |
|
J K CEMENT WORKS Vs. DELHI JAL BOARD
|
May 18, 2012 |
|
J K KASHYAP Vs. RAJIV GUPTA
|
July 20, 2012 |
|
J L GUGNANI Vs. KAMLENDER SINH
|
April 13, 2012 |
|
J P DUBEY Vs. UNION OF INDIA
|
February 6, 2012 |
|
J P GUPTA Vs. HIGH COURT OF DELHI
|
August 9, 2012 |
|
J P SINGH Vs. GOVT OF NCT OF DELHI
|
August 27, 2012 |
|
J P SWAMI Vs. RAVI CHAND
|
July 11, 2012 |
|
J. SAI DEEPAK Vs. CENTRAL BOARD OF EXCISE & CUSTOMS AND ANR.
|
August 22, 2012 |
|
J.K. SHARAN Vs. U O I
|
July 4, 2012 |
|
J.K. SONI Vs. STATE GOVT. OF NCT OF DELHI
|
February 23, 2012 |
|
J.K. SYNTHETICS LTD Vs. DYNAMIC CEMENT TRADERS
|
September 13, 2012 |
|
J.P. TIWARI Vs. UNION OF INDIA
|
December 12, 2012 |
|
J.S. DESIGNER LTD Vs. COMMISSIONER OF CUSTOMS
|
August 31, 2012 |
|
JAG DEV Vs. D.T.C.
|
December 7, 2012 |
|
JAGAN NATH SHARMA Vs. MCD
|
April 10, 2012 |
|
JAGAR NATH THAKUR Vs. TIRTHESH AND ORS.
|
September 6, 2012 |
|
JAGATJIT JAISWAL Vs. KARAMJIT SINGH JAISWAL
|
April 16, 2012 |
|
JAGDAMBAY AUTO STATION Vs. UOI
|
November 1, 2012 |
|
JAGDISH BANSAL Vs. SHIV KUMAR PAL
|
August 7, 2012 |
|
JAGDISH GUPTA Vs. THE STATE TRADING CORPORATION OF INDIA LTD.
|
July 2, 2012 |
|
JAGDISH KUMAR KAPOOR Vs. ANIL ROHTAGI
|
March 5, 2012 |
|
JAGDISH LAL KHORANA Vs. HEMANT ARORA
|
December 5, 2012 |
|
JAGDISH MANOHAR SINGH Vs. SOUTH DELHI BUILDERS PVT LTD & ORS
|
September 19, 2012 |
|
JAGDISH NAUTIYAL Vs. STATE
|
November 29, 2012 |
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JAGDISH PRASAD Vs. DELHI TRANSPORT CORPORATION
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December 4, 2012 |
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JAGDISH SINGH Vs. STATE
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July 6, 2012 |
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JAGESHWAR PARSHAD SHARMA Vs. RAGHUNATH RAI
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April 27, 2012 |
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JAGGA SINGH Vs. UNION OF INDIA AND ORS
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November 19, 2012 |
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JAGJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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November 26, 2012 |
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JAGMOHAN KASHYAP Vs. SHIV DEVI
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November 22, 2012 |
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JAGMOHAN NATH KAPOOR (SH. ) Vs. SH. MANMOHAN NATH KAPOOR
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August 9, 2012 |
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JAGSON AIRLINES LTD Vs. BANNARI AMMAN EXPORTS LTD
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November 5, 2012 |
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JAGSON INTERNATIONAL LTD Vs. CIT
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May 2, 2012 |
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JAGTAR SINGH JAGGA ALIAS GANJA Vs. STATE OF DELHI
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January 25, 2012 |
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JAGUAR OVERSEAS LIMITED Vs. KLJ RESOURCES LIMITED
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May 9, 2012 |
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JAI BHAGWAN Vs. MGT OF MCD
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July 23, 2012 |
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JAI BHAGWAN Vs. RAGHUBIR SARAN
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September 24, 2012 |
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JAI BHAGWAN @ KALE Vs. STATE
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January 5, 2012 |
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JAI MATA BUILDERS Vs. NATIONAL INSURANCE CO. LTD.
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September 20, 2012 |
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JAI NARAIN SINGH Vs. INTER DECKER DELHI
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December 3, 2012 |
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JAI PAL Vs. RANDHIR SINGH
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February 22, 2012 |
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JAI PAL SHISHODIA Vs. POONAM RATHORE
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July 16, 2012 |
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JAI PAL SINGH Vs. DTC
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February 24, 2012 |
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JAI PARKASH Vs. RISAL SINGH
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October 10, 2012 |
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JAI PRAKASH Vs. STATE
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September 27, 2012 |
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JAI PRAKASH Vs. MOHD MUNAWAR
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August 14, 2012 |
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JAI PRAKASH Vs. UNION OF INDIA
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February 1, 2012 |
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JAI PRAKASH ANKIT KUMAR Vs. STATE NCT OF DELHI
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May 29, 2012 |
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JAI RAJ Vs. JAI GOPAL
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April 9, 2012 |
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JAI SINGH Vs. MAHIPAL
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March 22, 2012 |
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JAI SINGH Vs. DELHI JAL BOARD
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July 9, 2012 |
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JAI SINGH Vs. UNION OF INDIA
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September 19, 2012 |
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JAI SINGH GUSAIN Vs. UOI
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March 1, 2012 |
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JAI SINGH RAWAT Vs. STATE OF NCT OF DELHI
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March 19, 2012 |
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JAIBEER Vs. STATE
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October 5, 2012 |
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JAIPAL Vs. GOVERNMENT OF NCT OF DELHI
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January 30, 2012 |
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JAIPRAKASH ASSOCIATES LTD Vs. THDC INDIA LTD
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December 14, 2012 |
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JAISHREE EXPORTS Vs. COMMISSIONER TRADE & TAXES DEPARTMENT
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February 23, 2012 |
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JAIVEER KASHYAP Vs. STATE & ORS.
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September 27, 2012 |
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JALEY SINGH Vs. P K MEHTA
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February 15, 2012 |
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JALPAC INDIA LTD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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July 2, 2012 |
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JAMAL MIRZA Vs. STATE
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January 27, 2012 |
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JAMEEL Vs. STATE
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April 16, 2012 |
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JAMES EAZY FRANKY Vs. DRI
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May 22, 2012 |
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JAMMU & KASHMIR BANK LTD Vs. SHAKEEL ENTERPRISES
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May 8, 2012 |
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JAMMU AND KASHMIR BANK (M/S.) Vs. ABISHEK MITTAL
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May 26, 2012 |
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JAMNA DATWANI Vs. OFFICIAL LIQUIDATOR
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January 17, 2012 |
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JAN CHETNA Vs. MINISTRY OF ENVIRONMENT AND FORESTS
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May 11, 2012 |
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JANAK INFOTECH Vs. WINTECH E-COMMERCE
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August 24, 2012 |
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JANAK RAJ Vs. STATE NCT OF DELHI
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August 3, 2012 |
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JANAPATH HOTEL Vs. ALL INDIA PARAYATAN JAN MAZDOOR SABHA
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May 8, 2012 |
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JANARDAN SADA ALIAS MATUA Vs. STATE N C T OF DELHI
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April 23, 2012 |
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JANKI DEVI Vs. LEELA DHAR
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January 31, 2012 |
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JANTA BOOK DEPOT Vs. EVERGREEN PUBLICATIONS INDIA LTD.
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January 10, 2012 |
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JASBIR KAUR Vs. STATE
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November 29, 2012 |
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JASBIR SINGH Vs. JITENDER KUMAR
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February 13, 2012 |
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JASBIR SINGH Vs. KISHAN LAL
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May 1, 2012 |
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JASBIR SINGH Vs. GOVT OF NCT OF DELHI
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July 2, 2012 |
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JASDEEP SINGH ALIAS RICKY Vs. STATE NCT OF DELHI
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April 18, 2012 |
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JASJIT SINGH Vs. DIRECTORATE OF GURDWARA ELECTIONS
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December 20, 2012 |
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JASJIWAN KAUR Vs. ITO
|
May 30, 2012 |
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JASMEET KAUR Vs. KULPREET SINGH
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August 28, 2012 |
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JASMEET SINGH Vs. GURU NANAK INSTITUTE OF MANAGEMENT
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May 3, 2012 |
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JASPAL SINGH AHULA Vs. MANOJ KUMAR
|
May 3, 2012 |
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JASSU KANWAR Vs. SIMBHU DAYAL & ORS.
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December 4, 2012 |
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JASVINDER SINGH HEERA Vs. RAJ RANI THR
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August 28, 2012 |
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JASWANT SINGH Vs. DELHI TRANSPORT CORPORATION
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July 26, 2012 |
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JASWINDER KAUR GAMBHIR Vs. UOI
|
September 18, 2012 |
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JASWINDER SINGH Vs. MRIGENDRA PRITAM
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October 19, 2012 |
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JATIN AHUJA Vs. UNION OF INDIA
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September 4, 2012 |
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JATIN SINGH Vs. KENDRIYA VIDYALAYA SANGATHAN
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November 9, 2012 |
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JATINDER NATH GUPTA Vs. STC OF INDIA
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February 22, 2012 |
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JAVED @ ZUBAR Vs. STATE
|
July 11, 2012 |
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JAWAHAR LAL Vs. RAVINDER KUMAR KHANNA
|
October 10, 2012 |
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JAWAHAR LAL KHANNA Vs. SHRI JIA LAL KHANNA
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September 7, 2012 |
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JAWAHAR LAL NEHRU UNIVERSITY Vs. FLORA GUPTA
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November 16, 2012 |
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JAWAHARLAL NEHRU CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF DELHI
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April 17, 2012 |
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JAWAID RAHMANI Vs. UNION OF INDIA
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February 10, 2012 |
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JAY RAM SINGH Vs. STATE
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August 13, 2012 |
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JAY SHREE INVESTMENT PVT. LTD Vs. ANIL OHRI
|
January 9, 2012 |
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JAYA SHREE DEY Vs. UOI
|
July 17, 2012 |
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JAYABRATA BHATTACHARJEE Vs. ASHOK KUMAR
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July 13, 2012 |
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JAYEM WARESHOUSING PVT LTD Vs. STATE
|
January 13, 2012 |
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JEEWA ANAND Vs. DIRECTOR OF EDUCATION
|
May 7, 2012 |
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JETLITE INDIA LTD Vs. T V C SKY SHOP
|
October 10, 2012 |
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JHALANI TOOLS INDIA LTD Vs. TATA IRON AND STEEL COMPANY LTD
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August 21, 2012 |
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JHAMMAN LAL Vs. KAWALJEET KAUR
|
April 16, 2012 |
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JHAMMU RAM Vs. SHAMSHER SINGH
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September 28, 2012 |
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JINESH KUMAR JAIN Vs. IRIS PAINTAL
|
July 10, 2012 |
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JINESH KUMAR JAIN Vs. IRIS PAINTAL
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August 31, 2012 |
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JITENDER Vs. STATE
|
July 9, 2012 |
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JITENDER Vs. STATE
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November 29, 2012 |
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JITENDER ALIAS KALLE Vs. STATE
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November 2, 2012 |
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JITENDER CHOUDHARY ALIAS JATAN KUMAR Vs. STATE
|
February 2, 2012 |
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JITENDER KUMAR Vs. UNION OF INDIA
|
May 18, 2012 |
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JITENDER KUMAR Vs. ORIENTAL INSURANCE CO PVT LTD
|
April 18, 2012 |
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JITENDER KUMAR Vs. UOI
|
September 3, 2012 |
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JITENDER KUMAR Vs. UOI
|
August 31, 2012 |
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JITENDER KUMAR GUPTA Vs. SUKHBIR SINGH SAINI
|
July 5, 2012 |
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JITENDER KUMAR GUPTA Vs. SUKHBIR SINGH SAINI
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September 19, 2012 |
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JITENDER MOHAN Vs. ANJALI MOHAN
|
July 27, 2012 |
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JITENDER SINGH @ MOTU & ORS. Vs. STATE NCT OF DELHI
|
March 14, 2012 |
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JITENDER SINGH GARAKOTI Vs. UNION OF INDIA
|
August 31, 2012 |
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JITENDER YADAV Vs. D D A
|
March 1, 2012 |
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JITENDRA SHARMA ALIAS YATENDRA KUMAR SHARMA Vs. SANJAY GUPTA
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March 30, 2012 |
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JITENDRA SINGH NARUKA Vs. UNIVERSITY OF DELHI
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August 7, 2012 |
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JIWAN RAM GUPTA Vs. STATE THR CBI
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February 8, 2012 |
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JIYUAN LI Vs. REGISTRAR OF COMPANIES
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March 1, 2012 |
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JK INDUSTRIES LTD Vs. STRATAGEM TRADE A.G.
|
January 9, 2012 |
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JK MITTAL Vs. UNION OF INDIA
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February 6, 2012 |
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JM KOHLI Vs. MADAN MOHAN SAHNI
|
May 7, 2012 |
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JOACHIM CARVALHO Vs. UNION OF INDIA
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February 13, 2012 |
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JOGESH SEHGAL & ORS. Vs. STATE & ANR.
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April 24, 2012 |
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JOGINDER Vs. STATE
|
January 5, 2012 |
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JOGINDER @ MALOHRI & ANR. Vs. STATE
|
August 30, 2012 |
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JOGINDER KHARI Vs. SHYAM LAL AND ORS.
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September 14, 2012 |
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JOGINDER KUMAR Vs. JAWAHAR LAL
|
August 27, 2012 |
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JOGINDER SINGH Vs. PARAM JEET KAUR & ANR.
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June 1, 2012 |
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JOGINDER SINGH Vs. AMAR NATH GUPTA
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October 1, 2012 |
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JOHNSON Vs. STATE
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February 29, 2012 |
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JOHRI LAL JAIN Vs. MCD
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March 5, 2012 |
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JOINT SECRETARY (TRG) & CHIEF ADMINISTRATIVE OFFICER MINISTRY OF DEFENCE Vs. N. SRIKUMAR
|
January 19, 2012 |
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JORAWAR SINGH Vs. RAJESH JAIN
|
July 13, 2012 |
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JOSHI RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
January 11, 2012 |
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JOSHI TECHNOLOGIES INTERNATIONAL INC Vs. UNION OF INDIA
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May 28, 2012 |
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JOTINDRA STEEL AND TUBES LTD Vs. KIRAN KANDHARI
|
April 18, 2012 |
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JP JAIN Vs. RAMESH CHAND AGGARWAL
|
April 18, 2012 |
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JS FURNISHING PVT LTD Vs. UNION OF INDIA
|
November 23, 2012 |
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JUBILANT ORGANOSYS LTD Vs. ENGINEERING TRADERS CORP
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August 29, 2012 |
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JUGAL KISHORE Vs. STATE GOVT OF NCT OF DELHI
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April 27, 2012 |
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JUGAN K MEHTA Vs. KIRTI K.MEHTA SANJEEV SIDHWANI EKTA KALRA
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January 30, 2012 |
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JUGAN K MEHTA Vs. SHAM SUNDER GULATI
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January 30, 2012 |
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JUHI INVESTMENT PVT LTD Vs. OFFICIAL LIQUIDATOR
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September 3, 2012 |
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JULIANA LOIEAU Vs. BRITISH HIGH COMMISSION
|
April 19, 2012 |
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JYANTI DEVI Vs. RAJENDER SINGH
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March 16, 2012 |
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JYOTI DUA Vs. DSSSB
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April 23, 2012 |
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JYOTI SARUP MITTAL Vs. ABHIYAN COOPERATIVE GROUP HOUSING SOCIETY LTD
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July 4, 2012 |
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JYOTSANA PARASHAR Vs. H.R. KAUSHIK
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April 24, 2012 |
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K K AGGARWAL Vs. AVANTA MANAGEMENT SERVICES INDIA PVT LTD
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May 1, 2012 |
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K K COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. GOEL ASSOCIATES
|
February 21, 2012 |
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K K HARIHALOO Vs. CBI
|
May 25, 2012 |
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K K SINGH Vs. GOVT OF NCT OF DELHI
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August 29, 2012 |
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K L MADAN Vs. SATYAM FINLEASE PVT LTD
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March 22, 2012 |
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K L RAJGARHIA Vs. CANARA BANK
|
May 8, 2012 |
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K L SEHGAL Vs. ESCORTS HEART INSTITUTE & RESEARCH CENTER LTD
|
July 2, 2012 |
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K L SHARMA Vs. UNION OF INDIA
|
January 23, 2012 |
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K P SHARMA Vs. UOI
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July 17, 2012 |
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K P SINGH & ANOTHER Vs. UNION OF INDIA & OTHERS
|
September 27, 2012 |
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K R BUILDERS PVT LTD Vs. DDA
|
March 19, 2012 |
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K S BAKSHI AND ORS Vs. P M MATHRANI AND ORS
|
December 4, 2012 |
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K S FORGE METAL PVT LTD Vs. SACHIN GUPTA
|
September 4, 2012 |
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K S JAWATKAR Vs. CHANCELLOR JAWAHARLAL NEHRU UNIVERSITY
|
July 13, 2012 |
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K V KOHLI Vs. STATE
|
July 5, 2012 |
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K&K HEALTH CARE PVT. LTD Vs. PEHACHAN ADVERTISING
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January 23, 2012 |
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K. SREEJA Vs. UNION OF INDIA
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May 29, 2012 |
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K.B. CHADHA Vs. DELHI DEVELOPMENT AUTHORITY
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December 21, 2012 |
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K.K.SAREEN Vs. NEETA SHARMA
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September 20, 2012 |
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K.L. CHANDNA Vs. PUNJAB NATIONAL BANK
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December 5, 2012 |
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K.L. ROHILLA Vs. VED PRAKASH KAPOOR
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February 24, 2012 |
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K.L.BHAGI Vs. AMRIT KAUR BAWEJA
|
February 9, 2012 |
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K.R. BUILDERS PVT. LTD Vs. D.D.A
|
October 11, 2012 |
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KAASHNI SAREES PVT LTD Vs. ROSHAN'S SAREE PALACE PVT LTD
|
July 27, 2012 |
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KAILASH JUNEJA Vs. PREETI JUNEJA
|
April 25, 2012 |
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KAILASH PRAJAPATI Vs. CITICORP FINANCE(I) LTD
|
February 9, 2012 |
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KAILASH SINGH Vs. GOVT OF NCT OF DELHI
|
March 2, 2012 |
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KAJAL SENGUPTA Vs. AHLCON READY MIX CONCRETE
|
April 27, 2012 |
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KALA ALIAS MUKESH KUMAR Vs. STATE
|
April 9, 2012 |
|
KALAKRITI ENGINEERS INDIA LIMITED AND ORS. Vs. AKRITI REALTECH LIMITED
|
December 10, 2012 |
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KALAKRITI ENGINEERS INDIA LTD Vs. STATE
|
July 31, 2012 |
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KALEEM ALIAS SARTAJ Vs. STATE GOVT OF NCTD OF DELHI
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August 29, 2012 |
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KALEEM FATIMA Vs. JAMIA MILIA ISLAMIA
|
January 18, 2012 |
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KALINGA POWER CORPORATION LTD Vs. UNION OF INDIA
|
April 13, 2012 |
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KALPANA ZARDARI WAKUDE Vs. STATE
|
March 13, 2012 |
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KALU ALIAS SALEEM Vs. STATE
|
December 14, 2012 |
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KALU RAM SHARMA Vs. FINANCIAL COMMISSIONER
|
February 8, 2012 |
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KALYAN SHARMA Vs. STATE
|
May 10, 2012 |
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KAMAL Vs. STATE
|
March 28, 2012 |
|
KAMAL @ BUNTY Vs. STATE
|
September 4, 2012 |
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KAMAL @ LALLU Vs. STATE OF NCT OF DELHI
|
March 23, 2012 |
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KAMAL ALIAS MANU Vs. STATE OF NCT OF DELHI
|
April 25, 2012 |
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KAMAL CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 20, 2012 |
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KAMAL K. OSWAL & ANR. Vs. KAILASH KANWAR
|
January 16, 2012 |
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KAMAL MOHINI PASSI Vs. RAJ KUMAR KHOSLA THRU' LR
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November 19, 2012 |
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KAMAL NARAIN KAPOOR Vs. STATE
|
November 29, 2012 |
|
KAMAL RAJ Vs. RAVI DUTT YADAV
|
January 18, 2012 |
|
KAMAL TYAGI @ TINU Vs. STATE (NCT OF DELHI)
|
July 26, 2012 |
|
KAMALJIT KAUR & ORS. Vs. STATE
|
January 10, 2012 |
|
KAMDEV & ORS. Vs. STATE
|
March 20, 2012 |
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KAMDHENU ISPAT LIMITED Vs. NANDLAL FRUIT PROCESSOR PVT LTD
|
July 10, 2012 |
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KAMINI SADH Vs. MOHAN LAL CHANDER PRAKASH
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July 27, 2012 |
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KAMINI VADHERA Vs. GOVT OF NCT OF DELHI
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March 6, 2012 |
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KAMLA DEVI Vs. STATE OF DELHI
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May 3, 2012 |
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KAMLA DEVI Vs. RAJMAL SINGH
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May 16, 2012 |
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KAMLA DEVI Vs. PREM KUMAR
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January 18, 2012 |
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KAMLA RANI Vs. DDA
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April 9, 2012 |
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KAMLESH Vs. JITENDER
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March 30, 2012 |
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KAMLESH ISHWARBHAI PATEL Vs. UOI
|
July 6, 2012 |
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KAMLESH KUMARI Vs. MEHTAB SINGH
|
January 16, 2012 |
|
KAMLESH SHARMA ALIAS KAMLESHKUMARI Vs. SATYA DEVI
|
May 4, 2012 |
|
KAMRUDDIN ALI Vs. CITI FINANCIAL AND ORS.
|
May 23, 2012 |
|
KANAK LATA Vs. STATE
|
December 10, 2012 |
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KANAK LATA JAIN Vs. SUDHIR KUMAR JAIN
|
February 24, 2012 |
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KANCHAN KUMARI AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
April 25, 2012 |
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KANCHAN MISHRA ALIAS ANU Vs. STATE OF NCT OF DELHI
|
March 12, 2012 |
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KANCHENJUNGA ADVERTISING P LTD Vs. COMMISSIONER OF INCOME TAX-I
|
January 13, 2012 |
|
KANCHENJUNGA ADVERTISING PRIVATE LIMITED Vs. STATE
|
October 3, 2012 |
|
KANHAIYA LAL Vs. USHA DEVI
|
January 27, 2012 |
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KANHAIYA PASWAN Vs. STATE
|
January 20, 2012 |
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KANIKA MONGA Vs. REEMA MONGA
|
April 23, 2012 |
|
KANSHI RAM Vs. CONSOLIDATION OFFICER
|
July 13, 2012 |
|
KANSHI RAM Vs. TARA KANT
|
September 20, 2012 |
|
KANSHI RAM BANSAL Vs. SUMAN MALHOTRA
|
April 11, 2012 |
|
KANSHID RAM BANSAL Vs. SUMAN MALHOTRA
|
April 11, 2012 |
|
KANTA DEVI CHARITABLE AND AEDUCATIONAL SOCIETY Vs. DDA AND ANR.
|
September 28, 2012 |
|
KANTA JAIN Vs. SUNIL KUMAR
|
November 27, 2012 |
|
KANTA KHOSLA Vs. SUBHASH CHANDER KUMAR
|
March 16, 2012 |
|
KANTA PRASAD Vs. UNION OF INDIA
|
February 16, 2012 |
|
KANTA RANI Vs. REGISTRAR GENERAL
|
January 24, 2012 |
|
KANTA SACHDEVA Vs. A.D.CHOUDHARY
|
October 10, 2012 |
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KANTH SOLUTIONS PVT. LTD Vs. STATE
|
September 14, 2012 |
|
KANTI KUMAR SHARMA Vs. ARUN KUMAR GOEL
|
April 24, 2012 |
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KANWALJEET SINGH Vs. STATE
|
January 2, 2012 |
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KANWAR DEEP SINGH SAWHNEY & ORS. Vs. HARISH CHANDER & ORS.
|
June 1, 2012 |
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KANWARJIT SINGH Vs. JASWANT SINGH
|
May 18, 2012 |
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KAPCO ERECTORS Vs. FLEX ENGINEERING LTD
|
May 16, 2012 |
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KAPIL DEV Vs. COMMISSIONER OF INCOME TAX
|
September 14, 2012 |
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KAPIL DUA Vs. STATE GOVT OF NCT OF DELHI
|
January 13, 2012 |
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KAPIL MUNJAL Vs. STATE
|
January 11, 2012 |
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KAPIL SAHANI Vs. SANTOK SINGH
|
March 6, 2012 |
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KAPIL WADHWA Vs. SAMSUNG ELECTRONICS CO. LTD
|
October 3, 2012 |
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KAPOOR SAWS MANUFACTURING COMPANY Vs. CROWN SAW BLADES MFG CO
|
May 22, 2012 |
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KAPTAN SINGH Vs. UNION OF INDIA
|
September 10, 2012 |
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KARAM CHAND Vs. RAM NATH & ANR
|
October 5, 2012 |
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KARAM CHAND THAPAR AND BROS (COAL SALES) LTD Vs. TEHRI HYDRO DEVELOPMENT CORPORATION INDIA LTD
|
November 9, 2012 |
|
KARAM VEER SINGH Vs. STATE
|
May 4, 2012 |
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KARAM VIR SINGH Vs. ORIENTAL INSURANCE CO. LTD. & ORS.
|
September 20, 2012 |
|
KARAM VIR SINGH Vs. ORIENTAL INSURANCE CO LTD
|
February 13, 2012 |
|
KARAMBIR SINGH Vs. UOI
|
July 27, 2012 |
|
KARAMVEER SINGH Vs. RAJESH ARORA AIR CUSTOM OFFICER
|
December 13, 2012 |
|
KARAMVIR Vs. STATE
|
August 17, 2012 |
|
KARAMVIR SINGH Vs. UOI
|
July 17, 2012 |
|
KARAN GIROTRA Vs. STATE
|
May 8, 2012 |
|
KARAN PROMOTERS PVT LTD Vs. ERICSSON COMMUNICATIONS PVT. LTD
|
January 30, 2012 |
|
KARAN PROMOTORS P LTD Vs. GREAT EASTERN SHIPPING CO LTD
|
August 17, 2012 |
|
KARAN RAGHAV EXPORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
March 14, 2012 |
|
KARAN RAJ SINGH MINOR THROUGH HIS NATURAL GUARDIAN S K SINGH Vs. DEPARTMENT OF EDUCATION GOVT OF NCT OF DELHI
|
January 24, 2012 |
|
KARAN SINGH Vs. UOI
|
January 24, 2012 |
|
KARAN VERMA Vs. STATE GOVT OF NCT OF DELHI
|
May 4, 2012 |
|
KARTAR SINGH Vs. NIRMALA RANI GROVER
|
February 2, 2012 |
|
KARUNA BAJAJ Vs. MUNICIPAL CORPORATION OF DELHI
|
February 15, 2012 |
|
KARUNA SINGH Vs. STATE OF N.C.T. OF DELHI
|
November 21, 2012 |
|
KASHI RAM Vs. UOI
|
February 6, 2012 |
|
KASHI RAM PUJARI Vs. STATE OF NCT
|
May 4, 2012 |
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KASHIBATLA RAMAKRISHNA Vs. CBI
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April 16, 2012 |
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KASHYAPS Vs. BATA INDIA LTD
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July 5, 2012 |
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KASTURI RAM INTERNATIONAL SCHOOL Vs. DIRECTORATE OF EDUCATION
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April 20, 2012 |
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KATHURIA SPECIAL STEELS ROLLING MILL PRIVATE LIMITED Vs. SYNERGY GLOBAL STEEL PRIVATE LIMITED
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August 31, 2012 |
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KAUSHAL KUMAR Vs. UNION OF INDIA AND ORS
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December 6, 2012 |
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KAUSHAL SINGH Vs. STATE NCT OF DELHI
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August 13, 2012 |
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KAUSHALYA DEVI Vs. L.NK. RAJESH KUMAR
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September 28, 2012 |
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KAUSHLENDRA KUMAR Vs. DSSSB
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August 31, 2012 |
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KAVI GHEI Vs. ROHIT VAID
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May 3, 2012 |
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KAVITA CHAUDHRI Vs. EVENEET SINGH
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April 25, 2012 |
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KAVITA DASS Vs. NCT OF DELHI
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April 17, 2012 |
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KAVITA MEENA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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May 22, 2012 |
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KEE PHARMA LIMITED Vs. BIG M HEALTHCARE
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February 28, 2012 |
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KEI INDUSTRIES LTD Vs. D V B
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March 14, 2012 |
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KENT CABLES (P) LTD Vs. COMMISSIONER OF TRADE AND TAX
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July 16, 2012 |
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KERALA AGRO INDUSTRIES CORPORATION LTD Vs. BETA ENGINEERS
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January 9, 2012 |
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KERALA STATE MARKETING FEDERATION LTD Vs. UNION OF INDIA
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September 26, 2012 |
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KESARWATI Vs. COLLECTOR (NORTH-WEST) DELHI
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July 9, 2012 |
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KESARWATI Vs. FINANCIAL COMMISSIONER DELHI
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May 7, 2012 |
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KEWAL KRISHAN JAITELY Vs. ACHARAJ RAM KAPUR
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January 6, 2012 |
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KHACHERU (D) TH. LR.S Vs. UOI & ANR.
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February 2, 2012 |
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KHALEEK AHMED Vs. MOHD NAVED ANSARI
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January 30, 2012 |
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KHALIL AHMED Vs. UOI
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August 28, 2012 |
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KHALIL KHAN Vs. AMIRUDDIN
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April 16, 2012 |
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KHANDELWAL BUILDERS PVT. LTD. Vs. STATE
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November 8, 2012 |
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KHANDELWAL OIL COMPANY Vs. INDIAN OIL CORPORATION LTD
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March 6, 2012 |
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KHAZAN SINGH Vs. VIRENDER SINGH ALIAS PAPPU
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May 17, 2012 |
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KHAZANO DEVI Vs. BRAHM PAL
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February 3, 2012 |
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KHEM CHAND Vs. RAM MEHAR
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February 7, 2012 |
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KHODAY INDIA LTD Vs. ASTRA NETCOM INDIA PVT LTD
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May 7, 2012 |
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KHULOOD IMPEX PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
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March 1, 2012 |
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KHURANA ECO FRIENDLY VENTURE P LTD Vs. MONICA PROCESSING PLANTS
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September 4, 2012 |
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KHUSHI RAM Vs. CHARANJIT KAUR SAHNI
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September 12, 2012 |
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KHYALI RAM Vs. RAJENDER SINGH
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November 27, 2012 |
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KIMOD KUMAR RAJU Vs. STATE & ANR
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February 24, 2012 |
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KIRAN Vs. STATE
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January 24, 2012 |
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KIRAN Vs. B L JASMERA
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May 18, 2012 |
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KIRAN KRIPLANI Vs. JETHANAND JETHWANI
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July 4, 2012 |
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KIRAN SACHDEVA Vs. PUSHPA DEVI
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December 21, 2012 |
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KIRAN SHOES MANUFACTURERS Vs. REGISTRAR OF COPYRIGHTS
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February 24, 2012 |
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KIRAN UPPAL PROP. M/S CLAS Vs. ASHOK KUMAR
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May 16, 2012 |
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KIRANO DEVI Vs. STATE (NCT OF DELHI)
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September 18, 2012 |
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KIRAT CHAND JAIN FAMILY TRUST Vs. STATE BANK OF INDIA
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October 5, 2012 |
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KIRLOSKAR BROTHERS LTD Vs. LIFE INSURANCE CORPORATION
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March 27, 2012 |
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KIRODI MAL Vs. UNION OF INDIA
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April 17, 2012 |
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KIRPAL KAUR Vs. RAM SINGH
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October 31, 2012 |
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KISAN DNYANODAYA MANDAL GUDHE Vs. UNION OF INDIA
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November 6, 2012 |
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KISHAN CHAND WADHWA Vs. DURGA
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August 7, 2012 |
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KISHAN GUPTA Vs. STATE
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September 7, 2012 |
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KISHAN LAL Vs. ABDUL REHMAN
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August 16, 2012 |
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KISHAN LAL Vs. STATE OF DELHI
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April 30, 2012 |
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KISHAN LAL Vs. UNITED INDIA INSURANCE CO. LTD
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January 30, 2012 |
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KISHAN LAL SAROYA Vs. THE P O IND TRIBUNAL THE MGMT
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July 24, 2012 |
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KISHAN PAL SINGH Vs. UNION OF INDIA
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May 18, 2012 |
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KISHAN PAL SINGH Vs. UNION OF INDIA
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January 30, 2012 |
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KISHAN PAL SINGH Vs. UNION OF INDIA
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January 23, 2012 |
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KISHOR GULERIA Vs. DIRECTOR OF EDUCATION DIRECTORATE OF EDUCATION
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July 3, 2012 |
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KISHORE Vs. PRABODH KUMAR
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October 5, 2012 |
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KISHORE GULERIA Vs. DIRECTOR OF EDUCATION
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August 13, 2012 |
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KISSAN SANGHARSH SAMITI KHERA KHURD Vs. DELHI DEVELOPMENT AUTHORITY
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March 27, 2012 |
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KITABO Vs. STATE GOVT OF NCT OF DELHI
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March 5, 2012 |
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KIWANIS CLUB OF NEW DELHI Vs. DIRECTOR OF INCOME TAX
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November 1, 2012 |
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KK AHUJA Vs. STATE NCT OF DELHI
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August 7, 2012 |
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KLEN & MARSHALLS MANUFACTURERS AND EXPORTERS LTD Vs. POWER GRID CORPORATION INDIA LTD
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January 13, 2012 |
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KLG SYSTEL LTD Vs. OPERATION TECHNOLOGY INC
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February 8, 2012 |
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KOBELCO CONSTRUCTION EQUIPMENT INDIA PVT LTD Vs. K S PRADHAN, DY REGISTRAR OF ROC ON BEHALF OF R D
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September 19, 2012 |
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KOKUYO CAMLIN LIMITED Vs. GOVERNMENT OF NCT OF DELHI
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May 10, 2012 |
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KONEGA INTERNATIONAL PVT LTD Vs. SHYAM GOYAL
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August 16, 2012 |
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KOSHIKA TELECOM LTD Vs. SHALINI SONI
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February 6, 2012 |
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KOSHIKA TELECOM LTD. Vs. IFCI LTD.
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March 19, 2012 |
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KOTAK MAHINDRA BANK LTD Vs. MEGNOSTAR TELECOMMUNICATIONS PVT LTD
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September 17, 2012 |
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KPM INFOTECH PRIVATE LILMITED Vs. STATE
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August 17, 2012 |
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KRANTI KUMAR SHARMA Vs. RAKESH KUMAR GARG
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September 19, 2012 |
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KRISHAK BHARATI COOPERATIVE LTD Vs. COMMISSIONER OF INCOME TAX
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April 23, 2012 |
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KRISHAK BHARATI COOPERATIVE LTD Vs. DEPUTY CIT
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July 12, 2012 |
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KRISHAN Vs. R K VIRMANI AIR CUSTOMS OFFICER
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April 24, 2012 |
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KRISHAN CHANDER GOPAL SINGH & ANR. Vs. P.O., LABOUR COURT NO. 1 DELHI & ANR.
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November 26, 2012 |
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KRISHAN DASS GUPTA Vs. STATE & OTHERS
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February 16, 2012 |
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KRISHAN GOPAL Vs. UNION OF INDIA
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May 18, 2012 |
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KRISHAN KANTA MARWAH Vs. RELIANCE GENERAL INSURANCE CO LTD
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May 17, 2012 |
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KRISHAN KUMAR Vs. NEELAM DEVI
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March 23, 2012 |
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KRISHAN KUMAR Vs. BANWARI LAL
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July 20, 2012 |
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KRISHAN KUMAR Vs. RAVINDER NARAIN AND ORS.
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May 31, 2012 |
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KRISHAN KUMAR Vs. DELHI JAL BOARD
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December 14, 2012 |
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KRISHAN KUMAR Vs. UNION OF INDIA
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October 12, 2012 |
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KRISHAN KUMAR KARNANI Vs. M/S RELIANCE INDUSTRIES LTD
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January 31, 2012 |
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KRISHAN KUMAR MARWAH Vs. GOVT OF NCT OF DELHI
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October 3, 2012 |
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KRISHAN LAL Vs. MANJU
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March 30, 2012 |
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KRISHAN VERMA Vs. STATE
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May 25, 2012 |
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KRISHNA Vs. BACHAN CHAUDHARY
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September 4, 2012 |
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KRISHNA CONSTRUCTION CO Vs. DDA
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March 2, 2012 |
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KRISHNA DEVI Vs. MANJU YADAV
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July 19, 2012 |
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KRISHNA DEVI Vs. KENDER PAL SINGH
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March 28, 2012 |
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KRISHNA DHAWAN Vs. STATE
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April 11, 2012 |
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KRISHNA ESTATE RESIDENT WELFARE ASSOCIATION Vs. DDA
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March 5, 2012 |
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KRISHNA FRUIT AND VEGETABLE COMPANY Vs. SECRETARY APMC GHAZIPUR SUBZI MANDI DELHI
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April 10, 2012 |
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KRISHNA LAKRA Vs. SATBIR SINGH DAHIYA
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September 19, 2012 |
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KRISHNA MURARI LAL Vs. IFCI FACTORS LTD
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November 27, 2012 |
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KRISHNA RAJA P Vs. UOI
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May 24, 2012 |
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KRISHNA SWEET HOUSE Vs. GURBHEJ SINGH ALIAS HAPPY
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April 30, 2012 |
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KRISHNA TEXPORT INDUS LTD. Vs. DCM LTD.
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October 10, 2012 |
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KRISHNANA MANCHANDA Vs. STATE & ORS.
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March 15, 2012 |
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KRITENDER SHARMA Vs. STATE OF NCT OF DELHI
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April 30, 2012 |
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KRITI KOHLI Vs. HARI NAND
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May 17, 2012 |
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KRITIKA GULATI Vs. UNIVERSITY OF DELHI
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September 27, 2012 |
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KSHITIJ KUMAR Vs. STATE
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May 31, 2012 |
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KSK ACADEMY Vs. ORIENTAL INSURANCE CO. LTD
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September 20, 2012 |
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KSL AND INDUSTRIES LTD Vs. NATIONAL TEXTILES CORPORATION LTD
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August 14, 2012 |
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KULBIR SINGH Vs. STATE
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April 19, 2012 |
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KULDEEP Vs. UOI AND ORS.
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September 12, 2012 |
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KULDEEP @ RAHUL Vs. STATE
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January 24, 2012 |
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KULDEEP KUMAR KOHLI Vs. REGISTRAR OF COMPANIES FOR DELHI AND HARYANA
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January 19, 2012 |
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KULDEEP SINGH Vs. UNION OF INDIA
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July 25, 2012 |
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KULDEEP SINGH Vs. STATE
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November 19, 2012 |
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KULDEEP SINGH BAWA Vs. TIKA RAM
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March 1, 2012 |
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KULSHRESTHA DHINGRA Vs. STATE
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April 20, 2012 |
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KULVINDER SINGH Vs. STATE
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July 2, 2012 |
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KULVINDER SINGH Vs. HARVINDER PAL SINGH
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July 9, 2012 |
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KULWANT RAI JAIN Vs. UMA SAHAI MEMORIAL TRUST
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August 22, 2012 |
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KULWANT SINGH AND OTHERS Vs. THE STATE
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March 27, 2012 |
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KUMAGAI SKANSKA HCC ITOCHU GROUP Vs. COMMISSIONER OF VALUE
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May 22, 2012 |
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KUMAR J Vs. UNION OF INDIA
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September 6, 2012 |
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KUMAR SHARE BROKERS LTD Vs. SANJIV DIWAN
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March 20, 2012 |
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KUMUD Vs. NATIONAL INSURANCE COMPANY LIMITED
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May 3, 2012 |
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KUMUD RANI GARG Vs. UNIVERSITY OF DELHI
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November 23, 2012 |
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KUMUD RANI GARG Vs. UNIVERSITY OF DELHI
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December 23, 2012 |
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KUNDAN SINGH Vs. JASVINDER KAUR
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August 31, 2012 |
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KUNWAR DEV RAJ SINGH RAGHAV Vs. LT. GOVERNOR & ORS.
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October 19, 2012 |
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KUONI TRAVELS INDIA LTD Vs. JANVAHINI KRANTIKARI KARAMCHARI UNION
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November 29, 2012 |
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KURE Vs. UNION OF INDIA
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May 9, 2012 |
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KUSUM JAIN Vs. RAJESH KUMAR SINGH
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August 21, 2012 |
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KUSUM JUGRAM Vs. SANJU BORO
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January 23, 2012 |
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KUSUM KUND DURGA Vs. KALRA PAPERS (P.) LTD
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February 16, 2012 |
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KUSUM LATA Vs. MOHD ISHRAR
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January 6, 2012 |
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KWALITY ICE CREAM COMPANY Vs. UNION OF INDIA
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January 18, 2012 |
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KWALITY RESTAURANT & ICE-CREAM CO Vs. COMMISSIONER OF VAT, TRADE AND TAX
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September 21, 2012 |
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L & T GENERAL INSURANCE COMPANY LTD Vs. SEEMA GUPTA
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December 20, 2012 |
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L AND T FINANCE LTD Vs. BRAHAM PAL
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April 13, 2012 |
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L BARIK Vs. UNION OF INDIA
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January 4, 2012 |
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L M KHOSLA Vs. THAI AIRWAYS INTERNATIONAL PUBLIC COMPANY LIMITED
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August 1, 2012 |
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L N CHATURVEDI Vs. STATE
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April 11, 2012 |
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L QUETH KHONG DECD THR Vs. PREM C.SONI DECD THR.
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January 18, 2012 |
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L R JOANWAL Vs. UOI
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July 5, 2012 |
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L.C. ADLAKHA Vs. STATE (THROUGH NCT OF DELHI)
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September 21, 2012 |
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L.T. FOODS LTD. Vs. SUNSTAR OVERSEAS LTD. & ANR.
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March 30, 2012 |
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LABH CONSTRUCTION AND INDUSTRIES LIMITED Vs. NARESH KAPOOR
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September 25, 2012 |
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LAD KUNWAR Vs. SANJAY KUMAR
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September 14, 2012 |
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LADY CADET SHIVANJALI SHARMA Vs. UNION OF INDIA
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March 26, 2012 |
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LAGUNA HOLDINGS PVT. LTD Vs. EDEN PARK HOTELS PVT. LTD
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November 1, 2012 |
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LAJPAT RAI Vs. RAMAN JAIN
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May 29, 2012 |
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LAKHAN PAL SHYAM KUMAR Vs. RAM PRASAD GUPTA
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May 24, 2012 |
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LAKHMI CHAND Vs. LAXMI CHAND
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July 17, 2012 |
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LAKHMI CHAND Vs. MGMT. OF D.T.C.
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August 23, 2012 |
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LAKSHMI SUGAR MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
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May 30, 2012 |
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LAL BAHADUR SHASTRI HOSPITAL Vs. DAYA
|
January 30, 2012 |
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LALA RAM GUPTA Vs. SANDEEP KUMAR
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April 18, 2012 |
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LALA SOHAN LAL GUPTA Vs. T.R.ENTERPRISES
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February 6, 2012 |
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LALIT ASSOCIATES Vs. RECKKIT AND BENKISER INDIA LIMITED
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May 1, 2012 |
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LALIT BATRA Vs. STATE
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January 18, 2012 |
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LALIT KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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March 19, 2012 |
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LALIT KUMAR Vs. UNION OF INDIA
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September 20, 2012 |
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LALIT MOHAN AGGARWAL Vs. MANAGEMENT OF CENTRAL BANK OF INDIA
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December 18, 2012 |
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LALIT MOHAN MADHAN Vs. LIFE INSURANCE CORPORATON OF INDIA
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February 24, 2012 |
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LALIT MOHAN MADHAN Vs. LT GOVERNOR OF DELHI
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April 12, 2012 |
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LALIT MOHAN PANDEY Vs. VINOD KUMAR KANDPAL
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August 24, 2012 |
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LALIT VATS Vs. STATE AND ORS.
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July 4, 2012 |
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LALIT YADAV Vs. STATE (NCT OF DELHI)
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November 1, 2012 |
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LALITA PARASHAR Vs. RANJEET SINGH NEGI
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July 17, 2012 |
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LALL CONSTRUCTIONS CO Vs. GENERAL MANGER
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November 20, 2012 |
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LALLAN JHA Vs. UNION OF INDIA
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December 12, 2012 |
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LAMICOAT INT P LTD Vs. GALORE PRINTS INDUSTRIES LTD
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August 23, 2012 |
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LARSEN AND TOUBRO LTD Vs. UNION OF INDIA & ORS
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July 3, 2012 |
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LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA
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June 1, 2012 |
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LAS VEGAS SANDS CORP Vs. BHASIN INFOTECH AND INFRASTRUCTURE PVT LTD
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July 2, 2012 |
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LATA SETH Vs. NARINDER NATH SETH
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December 13, 2012 |
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LATA VENKATESAN Vs. KASTUR CHAND
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March 6, 2012 |
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LAVISH APARTMENT (P) LTD Vs. ASST. COMMISSIONER OF INCOME TAX
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July 23, 2012 |
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LAWRENCE GRAHAM Vs. KALEIDOSCOPE ENTERTAINMENT PVT LTD
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July 16, 2012 |
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LAXMAN SINGH Vs. GOVT OF NCT OF DELHI
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July 30, 2012 |
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LAXMAN SINGH Vs. RAJESH KUMAR
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January 25, 2012 |
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LAXMAN SINGH Vs. NATIONAL INSURANCE
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January 24, 2012 |
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LAXMI DEVI Vs. NDPL
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February 27, 2012 |
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LAXMI DEVI Vs. MAHAVIR SINGH
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May 1, 2012 |
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LAXMI DEVI Vs. GOVT OF NCT OF DELHI
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August 23, 2012 |
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LAXMI DEVI & ORS. Vs. UNION OF INDIA
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May 30, 2012 |
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LAXMI GAUTAM Vs. VINOD GAUTAM
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April 20, 2012 |
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LAXMI NARAIN Vs. STATE OF NCT OF DELHI
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December 20, 2012 |
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LAXMI NARAIN ALIAS RAJESH Vs. STATE
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April 24, 2012 |
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LAXMI PRASAD Vs. SURESH KUMAR MUDGAL
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February 22, 2012 |
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LEASE PLAN INDIA & ANR. Vs. DEPUTY COMMISSONER OF INCOME TAX
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August 28, 2012 |
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LEELA RAM Vs. RAJ KUMAR
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August 28, 2012 |
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LEELA SHARMA Vs. GNCT OF DELHI
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February 3, 2012 |
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LEKH RAM Vs. UOI
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March 21, 2012 |
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LG ELECTRONICS INDIA PVT LTD Vs. BHARAT BHOGILAL PATEL
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July 13, 2012 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SHRISHTI PROPERTIES P LTD
|
May 3, 2012 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KAMLA BHARGAVA
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March 16, 2012 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DAMYANTI VERMA
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March 23, 2012 |
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LILY THOMAS Vs. DDA
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March 15, 2012 |
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LIVING MEDIA INDIA LIMITED Vs. THOMSON PRESS (INDIA) LIMITED
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November 5, 2012 |
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LIYAKAT ALI Vs. ANUPAM CHIB
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February 1, 2012 |
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LLOYDS STEEL INDUSTRIES LTD. Vs. UOI & ORS.
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November 6, 2012 |
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LOCAL HEALTH AUTHORITY Vs. JOGINDER SINGH
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October 3, 2012 |
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LOK NATH PRASAD GUPTA Vs. UOI
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April 13, 2012 |
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LOK SEWAK COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. SANJEEV KUMAR JAIN
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September 12, 2012 |
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LOKESH CHANDELA Vs. STATE OF NCT OF DELHI
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January 3, 2012 |
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LOKESH KUMAR GUPTA Vs. BSES RAJDHANI POWER LTD
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April 9, 2012 |
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LORD KRISHNA BANK LTD. Vs. KOSHIKA TELECOM LTD.
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January 16, 2012 |
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LOV KAD Vs. MUKESH AND ORS.
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April 26, 2012 |
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LOVELY SHOES Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
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April 11, 2012 |
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LT COL ATUL MANI CHOPRA Vs. LT COL MANU BHALLA
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July 13, 2012 |
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LT COL B M K KHOSLA Vs. DELHI DEVELOPMENT AUTHORITY
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January 31, 2012 |
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LT COL S K SINGH Vs. UNION OF INDIA
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February 23, 2012 |
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LT COL SHRAWAN KUMAR JAIPURIYAR Vs. UNION OF INDIA
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May 25, 2012 |
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LT FOODS LIMITED Vs. SULSON OVERSEAS PVT LTD
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July 2, 2012 |
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LT. COL. (RETD) A.N. ANAND Vs. VIPIN OBEROI
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February 13, 2012 |
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LT. COL. ATUL MANI CHOPRA Vs. LT. COL. MANU BHALLA & ORS.
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July 13, 2012 |
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LT. COL. RPS DHANOA Vs. JVG FINANCE LTD
|
September 11, 2012 |
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LT.GEN CHARANJIT SINGH (RETD.) Vs. SONI J. SINGH F
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March 15, 2012 |
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LUBEMAN ADDITIVES P LTD Vs. LUBRIOIL WORLDWIDE INC
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April 18, 2012 |
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LUFTHANSA GERMAN AIRLINES Vs. VIJ SALES CORPORATION
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July 18, 2012 |
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LUMAX AUTOMOTIVE SYSTEMS LTD Vs. ITS WORKMEN REPRESENTED BY HINDUSTAN ENGINEERING & GENERAL MAZDOOR UNION
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January 20, 2012 |
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LUNAR ELECTRICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 22, 2012 |
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LYALLPUR IRON TRADERS Vs. STEEL AUTHORITY OF INDIA LTD
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January 19, 2012 |
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M A RASHID Vs. GOPAL CHANDRA
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March 23, 2012 |
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M C D Vs. SURESHI DEVI
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February 24, 2012 |
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M C D Vs. SHANKAR
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April 17, 2012 |
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M C D Vs. SACHDEVA PROMOTERS AND PROPERTIES PVT LTD
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March 12, 2012 |
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M J PORASHAD Vs. A G E B R AND T GARRISON ENGINEER
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April 17, 2012 |
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M K TRIVEDI Vs. NATIONAL COOPERATIVE CONSUMERS FEDERATION OF INDIA LTD
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May 11, 2012 |
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M L JAIN Vs. DARSHAN SINGH
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January 24, 2012 |
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M M LAL Vs. STATE NCT OF DELHI
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September 14, 2012 |
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M P SHARMA Vs. FOOD CORPORATION OF INDIA
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May 22, 2012 |
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M R MALHOTRA Vs. COMPETENT BUILDERS PVT LTD
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July 25, 2012 |
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M S EDUCATIONAL SOCIETY REGD Vs. DELHI DEVELOPMENT AUTHORITY
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August 30, 2012 |
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M S EDUCATIONAL SOCIETY REGD Vs. DELHI DEVELOPMENT AUTHORITY
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October 1, 2012 |
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M S FRANK Vs. DELHI UNIVERSITY
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July 3, 2012 |
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M S METAL COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
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August 7, 2012 |
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M S SHERAWAT Vs. ORIENTAL INSURANCE COMPANY LTD
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May 11, 2012 |
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M T N L Vs. RAM RATTAN
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July 11, 2012 |
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M T N L Vs. PRADEEP KUMAR BISWAS
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March 5, 2012 |
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M.C.D. Vs. I.C. SHARMA
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October 17, 2012 |
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M.C.D. Vs. SIRPAL
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February 29, 2012 |
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M.C.D. Vs. TEACHER WELFARE UNION (REGD.) & ORS.
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August 24, 2012 |
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M.G. KATYAL Vs. D.A.V. COLLEGE TRUST AND MANAGEMENT SOCIETY
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October 12, 2012 |
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M.L. DALMIYA & COMPANY LTD Vs. CHAIRMAN & MANAGING DIRECTOR
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November 5, 2012 |
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M.M.CHANDNANI Vs. BRANCH MANAGER, STATE BANK OF BIKANER
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November 1, 2012 |
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M.M.T.C.LTD Vs. REGIONAL PROVIDENT FUND COMMR
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September 19, 2012 |
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M.P. COOPERATIVE CONSUMER FEDERATION LTD. Vs. NATIONAL COOPERATIVE CONSUMER FEDERATION LTD. & ANR.
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October 30, 2012 |
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M.P. VAISH Vs. UNION OF INDIA & ORS.
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October 19, 2012 |
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M.S SMS-VISHWA Vs. ICICI BANK LTD
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November 9, 2012 |
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M/S AHLUWALIA CONTRACTS (I) LTD. Vs. UNION OF INDIA
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September 11, 2012 |
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M/S AMAR HOSIERY Vs. NORTH DELHI POWER LTD.
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March 21, 2012 |
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M/S ARVIND KHANNA Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
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December 6, 2012 |
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M/S ARYA SHAMLAL JAIPALMAL PVT. LTD. AND ORS. Vs. THE DELHI DEVELOPMENT AUTHORITY
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July 2, 2012 |
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M/S CDH BIOSCIENCE PRIVATE LIMITED Vs. STATE
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July 19, 2012 |
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M/S ENGINEERING UDYOG & GENERAL KAMGAR UNION Vs. BERRY SONS INDIA LTD.
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February 17, 2012 |
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M/S FLEMINGO DUTY SHOPS PVT. LTD Vs. UNION OF INDIA
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October 5, 2012 |
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M/S FLEX INDUSTRIES LTD. Vs. M/S VEEKAY MARKETING P. LTD.
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September 12, 2012 |
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M/S INDIAN EXPORTS & IMPORTS P. LTD. Vs. M/S PASHUPATI TECHNOFEB LTD.
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July 3, 2012 |
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M/S INDOCOPTERS PVT. LTD. AND ANR. Vs. DIRECTORATE GENERAL OF CIVIL AVIATION AND ANR.
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October 18, 2012 |
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M/S J.K. INDUSTRIES LTD. Vs. N.D.M.C.
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February 8, 2012 |
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M/S LAKSHMI TYPE FOUNDARY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 11, 2012 |
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M/S LINDE HEAVY TRUCK DIVISION LTD Vs. CONTAINER CORPORATION OF INDIA LTD
|
October 16, 2012 |
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M/S LUK AUTO ANCILLIARY (I) LTD Vs. STATE
|
October 10, 2012 |
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M/S MAZDOOR EXTRACTIONS (P) LTD. Vs. M/S HINDUSTAN VEGETABLE OILS CORPORATION LTD.
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September 27, 2012 |
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M/S MIDWEST GOLD LTD. & ANR. Vs. UNION OF INDIA & ORS.
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July 30, 2012 |
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M/S OSCAR MARKETING COMPANY PRIVATE LIMITED Vs. STATE
|
July 19, 2012 |
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M/S PRADEEP OIL CORPORATION Vs. UNION OF INDIA
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January 30, 2012 |
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M/S RAJA RAM SETH & SONS Vs. DELHI ADMN
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October 12, 2012 |
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M/S RATTAN LAL RAM KUMAR & ANR Vs. MAMAN CHAND
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April 27, 2012 |
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M/S RELIGARE FINVEST LIMITED Vs. RANJIT SINGH CHOUHAN AND ANR
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February 28, 2012 |
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M/S ROHITASHA MOVIES Vs. M/S JVG FINANCE LIMITED
|
October 9, 2012 |
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M/S SONY INDIA P. LTD. & ANR. Vs. STATE & ANR.
|
January 20, 2012 |
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M/S STEEL AUTHORITY INDIA LTD Vs. ELECTRO STEEL CASTINGS LTD
|
February 28, 2012 |
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M/S. A.D. OVERSEAS Vs. SMT. SNEH LATA SHARMA
|
October 8, 2012 |
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M/S. AHUJA MASALA COMPANY (P) LTD. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
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December 14, 2012 |
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M/S. AMCO VINYL LTD. Vs. M/S. CLASSIC INDUSTRIES
|
May 25, 2012 |
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M/S. AMIT BROTHERS Vs. CHIEF ENGINEER, R AND D AND ANR.
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April 13, 2012 |
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M/S. AUTO CREATERS Vs. UNION OF INDIA & ORS.
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October 9, 2012 |
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M/S. CHL LIMITED Vs. M/S. ALITALIA-LINEE AEREE ITALIANE S.P.A.
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September 27, 2012 |
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M/S. GUPTA ENGINEERING WORKS Vs. M/S. ARIHANT CHINI UDYOG PVT. LTD. & ORS.
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October 30, 2012 |
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M/S. NEW INDIA ASSURANCE CO. LTD. Vs. JAGDISH LAL & ORS.
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April 24, 2012 |
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M/S. SANJAY KUMAR & CO. EXIM LIMITED Vs. M/S. RAJKRIPAL TIMBER INDUSTRIES PVT. LIMITED
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December 21, 2012 |
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M/S. SAURABH BUILDCON PVT. LTD. Vs. M/S. ASTER TECHNOLOGIES PVT. LTD. & ANR.
|
December 10, 2012 |
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M/S. THE NEW INDIA ASSURANCE CO. LTD Vs. SIRAJ BEGUM
|
October 9, 2012 |
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M/S. THE UNITED INDIA INSURANCE COMPANY LTD. Vs. SH. SURAJ BHAN & ORS.
|
December 4, 2012 |
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M/S. TIMPACK PVT. LTD. Vs. PUNJAB NATIONAL BANK
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September 28, 2012 |
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MAAN SINGH & ORS. Vs. SURAT RAM & ORS.
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January 24, 2012 |
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MAC APP NO 978/2011 Vs. SHRI CHAND NARAN JASUJA
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February 28, 2012 |
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MADAN KUKREJA Vs. BANQUET SCALBERT DUPONT S A
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May 23, 2012 |
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MADAN LAL Vs. STATE
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March 29, 2012 |
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MADAN LAL Vs. STATE OF DELHI
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November 30, 2012 |
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MADAN LAL Vs. SUKHESH CHAND GUPTA
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December 5, 2012 |
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MADAN LAL AGGARWAL Vs. RAKESH SHARMA
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April 20, 2012 |
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MADAN LAL KAPOOR Vs. SUBHASH LAL KAPOOR & ORS.
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February 22, 2012 |
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MADAN MAINI Vs. UMAVATI
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May 11, 2012 |
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MADAN MOHAN Vs. CHANDER BHAN
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January 5, 2012 |
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MADAN MOHAN SHARMA Vs. STATE
|
April 11, 2012 |
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MADAN SINGH & ANR. Vs. D.T.C. & ANR.
|
April 27, 2012 |
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MADANGOPAL KHUSHIRAM PAUL Vs. UOI
|
July 13, 2012 |
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MADANPAL ALIAS MADAN Vs. STATE OF DELHI
|
February 7, 2012 |
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MADHAV PRASAD Vs. STATE
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September 24, 2012 |
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MADHU Vs. KULDEEP
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October 18, 2012 |
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MADHU Vs. STATE OF NCT OF DELHI
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March 14, 2012 |
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MADHU ARORA Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
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February 28, 2012 |
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MADHU GUPTA Vs. NARESH KUMAR
|
March 6, 2012 |
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MADHU GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
March 5, 2012 |
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MADHU KUKRETI Vs. UNION OF INDIA
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February 15, 2012 |
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MADHU PANCHAL & ANR. Vs. STATE & ANR.
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January 18, 2012 |
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MADHU RATHOUR Vs. DEEPAK TANDON
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January 30, 2012 |
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MADHUSUDAN JAGOTA & ANR. Vs. SURENDER KUMAR MAKKAR & ANR.
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April 25, 2012 |
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MADHVI DEVI @ MADHU Vs. TARA CHAND
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September 10, 2012 |
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MADHVI DUA Vs. UNIVERSITY OF DELHI
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March 15, 2012 |
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MADHVI MEHRA Vs. KAUSHALAYA DEVI EDUCATIONAL TRUST
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August 23, 2012 |
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MADUGULA VENU Vs. DIRECTOR OF INCOME TAX
|
December 14, 2012 |
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MAGICON IMPEX PVT LTD Vs. MEGNOSTAR TELECOMMUNICATION PRIVATE LIMITED
|
April 26, 2012 |
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MAHABIR INDUSTRIES Vs. H.M. DYEING LTD.
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March 22, 2012 |
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MAHABIR PRASAD RUNGTA Vs. STATE (GOVT. NCT OF DELHI)
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April 25, 2012 |
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MAHADEV Vs. STATE
|
February 9, 2012 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. TELEPHONE CABLES LTD
|
April 10, 2012 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. SANTOSH GUPTA
|
January 24, 2012 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. USHA INDIA LTD
|
November 27, 2012 |
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MAHARAJ SINGH Vs. DIRECTOR OF AIIMS
|
March 30, 2012 |
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MAHARAJI EDUCATIONAL TRUST Vs. S.G.S CONSTRUCTION & DEVELOPERS
|
February 8, 2012 |
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MAHARAJI EDUCATIONAL TRUST Vs. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.
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October 18, 2012 |
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MAHARANI BAGH RESIDENT WELFARE ASSOCIATION Vs. MUNICIPAL CORP OF DELHI
|
March 27, 2012 |
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MAHASWETTA SAIKIA Vs. UNIVERSITY OF DELHI
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October 1, 2012 |
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MAHATTA & CO Vs. MUNNA LAL SHUKLA
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January 10, 2012 |
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MAHAVIR SINGH Vs. JOGINDER SINGH
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September 27, 2012 |
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MAHAVIR SINGH Vs. UOI
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August 30, 2012 |
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MAHAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 4, 2012 |
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MAHAVIR SPINNING MILLS LTD Vs. HB LEASING AND FINANCES CO.LTD
|
November 6, 2012 |
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MAHAVIR VATS Vs. KENDRIYA VIDYALALA SANGATHAN
|
August 6, 2012 |
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MAHAVIRA FOUNDATION Vs. DIRECTOR GENERAL OF INCOME TAX
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July 4, 2012 |
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MAHENDER MALIK Vs. M S SALUJA
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January 23, 2012 |
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MAHENDER PAL SIKRI Vs. DELHI DEVELOPMENT AUTHORITY
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October 30, 2012 |
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MAHENDER SINGH Vs. ORIENTAL INSURANCE CO LTD
|
May 10, 2012 |
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MAHENDER SINGH Vs. GOVT OF NCT OF DELHI
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January 27, 2012 |
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MAHENDER SINGH Vs. RAJ KUMAR
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January 18, 2012 |
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MAHENDRA KUMR MAHAJAN Vs. ICAI
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August 14, 2012 |
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MAHENDRI DEVI Vs. DDA
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April 26, 2012 |
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MAHESH Vs. STATE OF NCT OF DELHI
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February 27, 2012 |
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MAHESH Vs. N.D.M.C
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December 18, 2012 |
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MAHESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY
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September 3, 2012 |
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MAHESH CHANDER MALIK Vs. USHA MALIK
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July 25, 2012 |
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MAHESH JOHN PETER & ANR. Vs. RAJ KUMAR & ORS.
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September 20, 2012 |
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MAHESH KUMAR Vs. KISHORE KUMAR
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April 25, 2012 |
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MAHESH KUMAR JOSHI Vs. MADAN SINGH NEGI
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May 11, 2012 |
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MAHESH KUMAR MEENA Vs. UNION OF INDIA
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February 7, 2012 |
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MAHESH PAL SINGH Vs. GOVT OF NCT OF DELHI
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February 3, 2012 |
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MAHESH SARUP BHATNAGAR Vs. NARAINI DEVI
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March 1, 2012 |
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MAHESHWAR DAYAL Vs. SHANTI DEVI
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February 6, 2012 |
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MAHESHWARI GAS SERVICES Vs. BHURE LAL
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September 11, 2012 |
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MAHESHWARI PRASHAD Vs. STATE
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October 31, 2012 |
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MAHINDER SHARMA Vs. RAJIV BHATNAGAR & ANR.
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March 16, 2012 |
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MAHINDER SINGH Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEACH
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December 3, 2012 |
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MAHINDER SINGH Vs. CHARAN SINGH
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September 28, 2012 |
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MAHIPAL SINGH Vs. CBI
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May 21, 2012 |
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MAHIPAL SINGH Vs. UOI
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July 30, 2012 |
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MAHRUNISHA Vs. MOHD NASEEM HAIDER
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February 28, 2012 |
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MAJ GEN S P SINHA Vs. UOI
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August 6, 2012 |
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MAJ PURAN SINGH Vs. NARESH KUMAR
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July 2, 2012 |
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MAJ YASH PAL MALIK Vs. RAMA ARORA
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May 9, 2012 |
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MAJOR GAURAV NEGI Vs. UNION OF INDIA
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February 7, 2012 |
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MAJOR KISHORE SINGH Vs. GOVT OF NCT
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February 21, 2012 |
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MAJOR RAJINDER SINGH CHIMNI TH Vs. STATE NCT OF DELHI
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May 17, 2012 |
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MAJOR RAVINDER KUMAR Vs. ORIENTAL INSU CO LTD
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March 1, 2012 |
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MALA JAIRATH Vs. ORIENTAL INSURANCE CO LTD
|
March 21, 2012 |
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MALHOTRA BOOK DEPOT Vs. MATA BASANTI DEVI SCHOOL OF BIOSCIENCES AND BIOTECHNOLOGY
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April 27, 2012 |
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MALIK MOHD. TANVEER Vs. MADRARSATULULOOM
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March 13, 2012 |
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MALKIAT SINGH Vs. UNION OF INDIA
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January 17, 2012 |
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MALKIAT SINGH JOHAL Vs. PRAN CHOPRA
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July 26, 2012 |
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MALLO DEVI Vs. NARAINI DEVI THR LRS
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May 25, 2012 |
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MALUKI @ RAJ DECD Vs. AJAY KUMAR @ DEV
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February 13, 2012 |
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MAM CHAND Vs. GOVT OF NCT OF DELHI
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May 14, 2012 |
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MAMRAM EDUCATIONAL SOCIETY & ANR Vs. DELHI DEVELOPMENT AUTHORITY
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August 30, 2012 |
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MAMTA Vs. SATPAL
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May 16, 2012 |
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MAMTA Vs. U.P.S.R.T.C.
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January 30, 2012 |
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MAN MOHAN BATRA Vs. BHARAT BHUSHAN BATRA
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May 8, 2012 |
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MAN SINGH Vs. DDA
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February 8, 2012 |
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MAN SINGH Vs. UNION OF INDIA
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December 21, 2012 |
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MAN SINGH @ MANNU Vs. MOHD IBRAHIM AND ANR.
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April 26, 2012 |
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MAN SINGH DECD Vs. GAON SABHA JINDPUR
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January 23, 2012 |
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MANAGEMENT EDUCATION AND RESEARCH INSTITUTE Vs. DIRECTOR HIGHER EDUCATION
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January 27, 2012 |
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MANAGEMENT OF BATRA HOSPITAL Vs. GOVT OF NCT OF DELHI
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August 31, 2012 |
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MANAGEMENT OF BATRA HOSPITAL & MEDICAL Vs. GOVT. OF NCT OF DELHI
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December 20, 2012 |
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MANAGEMENT OF C.P.W.D Vs. RAM SINGH
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September 24, 2012 |
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MANAGEMENT OF CENTAUR HOTEL Vs. P.S.MOHAN NAIR
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September 17, 2012 |
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MANAGEMENT OF D.T.C Vs. DHAN SINGH
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February 23, 2012 |
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MANAGEMENT OF D.T.C. Vs. BALBIR SINGH
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February 8, 2012 |
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MANAGEMENT OF DDA Vs. P O LABOUR COURT
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April 27, 2012 |
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MANAGEMENT OF DELHI TRANSPORT Vs. DHAN SINGH
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May 21, 2012 |
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MANAGEMENT OF DURGA PLASTIC Vs. GOVT OF NCT OF DELHI
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August 31, 2012 |
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MANAGEMENT OF JANAPATH HOTEL Vs. ALL INDIA PARAYATAN JAN MAJDOOR SABHA
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May 8, 2012 |
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MANAGEMENT OF KERALA HOUSE Vs. SANJAY KUMAR
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April 20, 2012 |
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MANAGEMENT OF M/S CAMBATA AVIATION PVT. LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT-IV & ANR.
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September 7, 2012 |
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MANAGEMENT OF M/S D.T.C. Vs. RAMESH CHANDER
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February 28, 2012 |
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MANAGEMENT OF MATA JAI KAUR Vs. LABOUR COMMISSIONER
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September 17, 2012 |
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MANAGEMENT OF MULTAN SEWA SAMITI CHARITABLE EYE HOSPITAL Vs. P O LABOUR COURT
|
February 24, 2012 |
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MANAGEMENT OF RAJASTHAN PATRIKA LTD Vs. JASOD SINGH
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July 4, 2012 |
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MANAGEMENT OF SRI GURU TEGH BAHADUR HOSPITAL Vs. NARENDER KUMAR
|
July 13, 2012 |
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MANAGEMENT OF STATESMAN LT Vs. PRESIDING OFFICER
|
July 4, 2012 |
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MANAGEMENT RAJASTHAN PATRIKA LTD Vs. JASOD SINGH
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December 11, 2012 |
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MANAGING COMMITTEE AMIT COOPERATIVE GROUP HOUSING SOCIETY Vs. GOVT OF NCT OF DELHI
|
August 21, 2012 |
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MANAGING COMMITTEE HINDON PUBLIC SCHOOL Vs. HEMANT KUMAR
|
September 14, 2012 |
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MANAGING COMMITTEE NAVAL PUBLIC SCHOOL Vs. NEERA CHOPRA
|
May 1, 2012 |
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MANAGING COMMITTEE RAGHUMALARYA Vs. GOVT. OF NCT OF DELHI
|
September 13, 2012 |
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MANAGING COMMITTEE VIDYA BHAWAN Vs. DIRECTOR OF EDUCATION
|
November 23, 2012 |
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MANALI MALIK Vs. REKHA KHANNA
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December 14, 2012 |
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MANALI SINGHAL Vs. RAVI SINGHAL
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July 2, 2012 |
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MANALI SINGHAL Vs. RAVI SINGHAL & ORS
|
September 27, 2012 |
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MANAS ACHARYA Vs. STATE
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August 29, 2012 |
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MANEESH GOOMER Vs. STATE
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January 4, 2012 |
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MANGAL PRASAD Vs. MODERN FOOD
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September 6, 2012 |
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MANGE Vs. GOVT. OF NCT OF DELHI
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September 5, 2012 |
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MANGE RAM Vs. UOI
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February 22, 2012 |
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MANGE RAM BHARDWAJ Vs. UNION OF INDIA
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May 21, 2012 |
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MANGERAM & ORS. Vs. STATE
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September 6, 2012 |
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MANGESH TYAGI Vs. STATE NCT OF DELHI
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January 10, 2012 |
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MANGRU RAM Vs. STATE (NCT OF DELHI)
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November 8, 2012 |
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MANIKA RANI GHOSH Vs. DHARWINDER KAUR
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December 5, 2012 |
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MANISH Vs. STATE
|
March 5, 2012 |
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MANISH @ MONU Vs. THE STATE (GNCT OF DELHI)
|
December 10, 2012 |
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MANISH AGGARWAL Vs. SEEMA AGGARWAL
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September 13, 2012 |
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MANISH JAIN Vs. STATE OF NCT OF DELHI
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March 15, 2012 |
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MANISH JINDAL Vs. STATE
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May 23, 2012 |
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MANISH NAGPAL Vs. STATE
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February 3, 2012 |
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MANISHA MEHRA (MINOR) Vs. MUNISH MEHRA
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February 23, 2012 |
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MANISHA RAO Vs. UNIVERSITY OF DELHI
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July 11, 2012 |
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MANISHA SHARMA Vs. UNION OF INDIA
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December 21, 2012 |
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MANJEET Vs. ICICI LOMBARD INSURANCE CO. LTD. & ORS.
|
October 30, 2012 |
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MANJEET SINGH Vs. KAILASH KUMAR
|
December 6, 2012 |
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MANJEET SINGH Vs. HARBANS SINGH
|
April 10, 2012 |
|
MANJEET SINGH @ BABLOO Vs. STATE
|
January 12, 2012 |
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MANJINDER SINGH Vs. STATE
|
July 4, 2012 |
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MANJINDER SINGH Vs. STATE
|
July 24, 2012 |
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MANJIT SINGH Vs. PUNJAB & SINDH BANK
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July 2, 2012 |
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MANJU MONGA Vs. MANJU MITTAL
|
July 2, 2012 |
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MANJU SAXENA Vs. STAURT DAVIS
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July 27, 2012 |
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MANJU VERMA Vs. STATE
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September 11, 2012 |
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MANJUL HOLDINGS PVT LTD Vs. STATE
|
July 13, 2012 |
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MANMEET KAUR Vs. UNION OF INDIA
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December 13, 2012 |
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MANMOHAN BHAGATI Vs. STATE OF JAMMU AND KASHMIR
|
October 9, 2012 |
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MANMOHAN NATH KAPOOR Vs. JAGMOHAN NATH KAPOOR
|
November 9, 2012 |
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MANMOHAN SINGH Vs. STATE G N C T OF DELHI
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April 26, 2012 |
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MANNU YADAV Vs. UOI
|
October 12, 2012 |
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MANOHAR LAL Vs. DEEPAK SHARMA
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July 23, 2012 |
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MANOHAR LAL AHUJA Vs. MOHD ALLAM KHAN
|
January 25, 2012 |
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MANOHAR LAL SURI Vs. S MOHINDER SINGH
|
May 11, 2012 |
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MANOHAR LAL VIJ Vs. CBI
|
November 23, 2012 |
|
MANOHAR SINGH Vs. STATE
|
October 5, 2012 |
|
MANOHAR SINGH Vs. D.S.SHARMA
|
January 3, 2012 |
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MANOHAR SINGH Vs. NTPC LTD
|
July 2, 2012 |
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MANOHAR SINGH Vs. NTPC
|
April 10, 2012 |
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MANOJ JAIN Vs. KRISHNA JAIN
|
July 31, 2012 |
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MANOJ JAIN Vs. KRISHNA JAIN
|
October 4, 2012 |
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MANOJ KOHLI & ORS. Vs. STATE & ANR.
|
March 23, 2012 |
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MANOJ KUMAR Vs. THE STATE (NCT OF DELHI) & ANR.
|
January 24, 2012 |
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MANOJ KUMAR Vs. STATE NCT OF DELHI
|
March 27, 2012 |
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MANOJ KUMAR Vs. STATE NCT OF DELHI
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March 7, 2012 |
|
MANOJ KUMAR Vs. STATE (NCT) OF DELHI
|
February 9, 2012 |
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MANOJ KUMAR Vs. JITENDER JAIN
|
May 28, 2012 |
|
MANOJ KUMAR Vs. STATE
|
December 10, 2012 |
|
MANOJ KUMAR Vs. UNION OF INDIA
|
November 5, 2012 |
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MANOJ KUMAR Vs. ANIL AGGARWAL
|
April 20, 2012 |
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MANOJ KUMAR Vs. GOVT OF NCT OF DELHI
|
April 23, 2012 |
|
MANOJ KUMAR & ORS. Vs. STATE & ANR.
|
January 23, 2012 |
|
MANOJ KUMAR BHATT Vs. SEWAK RAM
|
April 13, 2012 |
|
MANOJ KUMAR BHATT & ANR. Vs. RAJ KUMARI & ANR.
|
April 13, 2012 |
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MANOJ KUMAR BHATT & ANR. Vs. CHAND KISHORE SHARMA & ANR.
|
April 13, 2012 |
|
MANOJ KUMAR DHAKA Vs. UNION OF INDIA
|
November 26, 2012 |
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MANOJ KUMAR SHARMA Vs. SAPNA
|
September 18, 2012 |
|
MANOJ KUMAR SHARMA Vs. SAPNA & ANR.
|
October 8, 2012 |
|
MANOJ KUMAR SINGH Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
May 29, 2012 |
|
MANOJ SHARMA Vs. ANIL AGGARWAL
|
April 20, 2012 |
|
MANOJ SHARMA Vs. REENA SHARMA
|
May 21, 2012 |
|
MANOJ SHUKLA ALIAS PREM Vs. STATE
|
February 3, 2012 |
|
MANOJ TOMAR @ LALA Vs. STATE
|
March 20, 2012 |
|
MANOJIT GHOSH Vs. UNION OF INDIA
|
February 13, 2012 |
|
MANORAMA JAIN Vs. D.D.A.
|
September 10, 2012 |
|
MANPREET SINGH Vs. STATE
|
January 10, 2012 |
|
MANSA RAM Vs. TILAK
|
October 18, 2012 |
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February 7, 2012 |
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November 22, 2012 |
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August 23, 2012 |
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MANTEC CONSULTANT PVT LTD Vs. STATE
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April 11, 2012 |
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MANUSHI SANGATHAN Vs. GOVT OF DELHI
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December 7, 2012 |
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June 2, 2012 |
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September 28, 2012 |
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September 6, 2012 |
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February 14, 2012 |
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July 24, 2012 |
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March 21, 2012 |
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March 14, 2012 |
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October 8, 2012 |
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MARINA WORLD SHIPPING CORPORATION LTD Vs. JINDAL EXPORTS & IMPORTS PRIVATE LTD
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February 28, 2012 |
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MARKIT INDIA SERVICES PVT LTD Vs. ISHAN SYSTEMS PVT LTD
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August 22, 2012 |
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MARUDHAR SERVICES LTD Vs. VED PARKASH
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May 4, 2012 |
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July 13, 2012 |
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MARUTI SUZUKI INDIA LTD. & ANR. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX AND ANR.
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September 6, 2012 |
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MARVEL TEA ESTATE INDIA LTD Vs. NUSUN GENETIC RESEARCH LTD
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July 2, 2012 |
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MASHKOOR AHMED Vs. UNION OF INDIA
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April 20, 2012 |
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MASSOD AHMED KHAN Vs. HAMDARD DAWAKHANA WAKF/HAMDARD WAKF LABORATORIES
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April 13, 2012 |
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February 9, 2012 |
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August 28, 2012 |
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January 13, 2012 |
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July 17, 2012 |
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September 5, 2012 |
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October 30, 2012 |
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May 2, 2012 |
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December 13, 2012 |
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April 10, 2012 |
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December 20, 2012 |
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November 5, 2012 |
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July 18, 2012 |
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August 13, 2012 |
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November 30, 2012 |
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December 14, 2012 |
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March 16, 2012 |
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MAYA DEVI Vs. RAJENDER KUMAR
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March 12, 2012 |
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MAYA DEVI Vs. MANJU LAL @ GAJJU
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February 1, 2012 |
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July 2, 2012 |
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March 2, 2012 |
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September 19, 2012 |
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December 19, 2012 |
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August 21, 2012 |
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April 13, 2012 |
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May 11, 2012 |
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July 13, 2012 |
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July 13, 2012 |
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July 5, 2012 |
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MD SHAHBAZ ALAM Vs. UNION OF INDIA
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January 11, 2012 |
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September 27, 2012 |
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MEAD JOHNSON NUTRITION THAILAND LTD Vs. BUREAU OF INDIAN STANDARDS
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July 2, 2012 |
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October 19, 2012 |
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MECHTECH PROCESS ENGINEERS PVT LTD Vs. ABHISHEK FILTERTECHNIK CHEM-PLANT PVT LTD
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May 29, 2012 |
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MECON LTD Vs. PIONEER FABRICATORS P LTD
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May 15, 2012 |
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MEDIA ASIA PRIVATE LIMITED Vs. PRASAR BHARTI
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May 10, 2012 |
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MEENA Vs. ASHOK KUMAR
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March 21, 2012 |
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MEENA Vs. BHAGWATI FABRICS
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January 30, 2012 |
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MEENA Vs. STATE
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October 17, 2012 |
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MEENA Vs. SUBE SINGH
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February 8, 2012 |
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MEENA CHAUDHARY Vs. BASANT KUMAR CHAUDHARY
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January 25, 2012 |
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MEENA DEVI Vs. RANJEET PASWAN
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September 12, 2012 |
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January 25, 2012 |
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February 10, 2012 |
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March 6, 2012 |
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October 1, 2012 |
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MEENAKSHI CHOUDHRIE Vs. D D A
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May 8, 2012 |
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MEENAKSHI JAIN Vs. STATE
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July 2, 2012 |
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April 20, 2012 |
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July 2, 2012 |
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August 13, 2012 |
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April 13, 2012 |
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September 3, 2012 |
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May 10, 2012 |
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April 17, 2012 |
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March 15, 2012 |
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March 20, 2012 |
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August 9, 2012 |
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May 21, 2012 |
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May 1, 2012 |
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January 4, 2012 |
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MEINHARDT SINGAPORE PTE LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX
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December 4, 2012 |
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October 3, 2012 |
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MEKSERVERS PVT LTD Vs. HCL INFOSYSTEMS LTD
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April 20, 2012 |
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August 28, 2012 |
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February 29, 2012 |
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November 5, 2012 |
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March 13, 2012 |
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March 29, 2012 |
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April 9, 2012 |
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METAL MINING INDIA PVT LTD Vs. UOI
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August 16, 2012 |
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April 20, 2012 |
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March 26, 2012 |
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METRO INSTITUTES OF MEDICAL SCIENCES P LTD Vs. FAHAD ISLAHI
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December 21, 2012 |
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MEWA DEVI Vs. RAM BHAROSE
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March 22, 2012 |
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January 9, 2012 |
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MFAR CONSTRUCTIONS PVT. LTD Vs. DIRECTOR GENERAL
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November 30, 2012 |
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MFRA CONSTRUCTIONS PVT LTD Vs. DIRECTOR GENERAL
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December 30, 2012 |
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MGT COMMT RAMJAS FOUNDATION Vs. S K AGGARWAL
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May 15, 2012 |
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MGT.OF DDA Vs. P.O, INDUS.TRIBUNAL NO.1
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December 20, 2012 |
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MICOLUBE INDIA LIMITED Vs. RAKESH KUMAR
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March 30, 2012 |
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MICROSOFT CORPORATION Vs. NIMESH
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May 16, 2012 |
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MICROSOFT INDIA (P) LTD. Vs. STATE & ANR.
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March 19, 2012 |
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October 12, 2012 |
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MILANO INTERNATIONAL INDIA PVT LTD Vs. UNION OF INDIA
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April 19, 2012 |
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MINAL MALHOTRA AND ORS. Vs. STATE AND ANR.
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January 30, 2012 |
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May 11, 2012 |
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May 8, 2012 |
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September 20, 2012 |
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MITHLESH SHARMA Vs. UNION OF INDIA
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December 5, 2012 |
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MITHLESH VERMA Vs. TARESEM LAL VERMA
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July 3, 2012 |
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MITRAON UTHAN SAMITI Vs. GOVT. OF NCT OF DELHI
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October 3, 2012 |
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May 1, 2012 |
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MITSUI AND COMPANY INDIA PVT. LTD Vs. INCOME TAX OFFICER
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September 26, 2012 |
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ML RAVIKRISHNA Vs. SUNEJA
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May 25, 2012 |
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MMTC Vs. SURJIT SINGH KANDA
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December 18, 2012 |
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MMTC LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
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October 3, 2012 |
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MMTC LIMITED Vs. INTERNATIONAL COMMODITIES EXPORT CORPORATION OF NEW YORK
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April 26, 2012 |
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May 1, 2012 |
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March 1, 2012 |
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March 5, 2012 |
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December 10, 2012 |
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November 5, 2012 |
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September 14, 2012 |
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MODI SPINNING AND WEAVING MILLS CO LTD Vs. KRISHNA WANTI
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February 23, 2012 |
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May 15, 2012 |
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January 4, 2012 |
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December 7, 2012 |
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May 1, 2012 |
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January 13, 2012 |
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March 30, 2012 |
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April 17, 2012 |
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May 25, 2012 |
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April 30, 2012 |
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May 11, 2012 |
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April 26, 2012 |
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July 16, 2012 |
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August 17, 2012 |
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February 3, 2012 |
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MOHD AZHAR Vs. TABREJ ALAM
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July 20, 2012 |
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November 2, 2012 |
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August 13, 2012 |
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February 3, 2012 |
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August 1, 2012 |
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March 1, 2012 |
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July 9, 2012 |
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January 31, 2012 |
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November 30, 2012 |
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MOHD MEHFUZ Vs. STATE (GNCT) OF DELHI
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January 30, 2012 |
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MOHD RAFIQ Vs. SATBIR SINGH
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March 6, 2012 |
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MOHD RAISUDDIN Vs. MOHD DIN
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March 19, 2012 |
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September 4, 2012 |
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August 23, 2012 |
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July 4, 2012 |
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MOHD SALEEM Vs. PRAMOD KUMAR KAWATRA
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April 19, 2012 |
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MOHD SALEEM @ SALIM Vs. STATE
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July 11, 2012 |
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May 21, 2012 |
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MOHD SULEMAN Vs. MOHD SULEMAN BOARD
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April 11, 2012 |
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MOHD WASI @ NADIM Vs. STATE
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May 24, 2012 |
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May 16, 2012 |
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MOHD. ABU JARSA @ AFZAL SHAH @ RAMJANE Vs. STATE
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September 19, 2012 |
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MOHD. AMANULLAH & ORS. Vs. UNION OF INDIA & ORS.
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October 3, 2012 |
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November 6, 2012 |
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October 10, 2012 |
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July 5, 2012 |
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September 24, 2012 |
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July 12, 2012 |
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October 31, 2012 |
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MOHD. NAFIS AHMAD Vs. RAJESH KUMAR & ORS.
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April 24, 2012 |
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September 6, 2012 |
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November 27, 2012 |
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September 12, 2012 |
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September 17, 2012 |
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April 30, 2012 |
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September 14, 2012 |
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June 1, 2012 |
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October 12, 2012 |
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December 14, 2012 |
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MOHINDER KUMAR VERMA Vs. LD DISTRICT JUDGE I & SESSION JUDGE TIS HAZARI COURTS DELHI
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May 18, 2012 |
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MOHINDER MALHOTRA Vs. RAMESH MAHESHWARI
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May 21, 2012 |
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MOHINDER NATH SHARMA Vs. RAM KUMAR
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March 22, 2012 |
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MOHINDER NATH SHARMA DECDTHR LR S Vs. RAM KUMAR
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April 19, 2012 |
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September 18, 2012 |
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February 14, 2012 |
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March 14, 2012 |
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MOHINI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
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November 16, 2012 |
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MOHIT Vs. STATE
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July 9, 2012 |
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MOHIT ELECTRONICS Vs. WORKMAN TAHIR HUSSAN
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July 25, 2012 |
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MOHIT ELECTRONICS Vs. WORKMAN TAHIR HUSSAN
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July 26, 2012 |
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October 18, 2012 |
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March 6, 2012 |
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MOLAR RAM SHARMA (ASST COMMANDANT) Vs. UNION OF INDIA
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March 23, 2012 |
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January 24, 2012 |
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MONEY GROWTH INVESTMENT AND CONSULTANTS PVT LTD Vs. INCOME TAX OFFICER
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April 23, 2012 |
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February 27, 2012 |
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February 7, 2012 |
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March 1, 2012 |
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February 23, 2012 |
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March 19, 2012 |
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MONNET FINANCE LTD Vs. RATTAN LAL GARERA
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October 17, 2012 |
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January 4, 2012 |
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November 22, 2012 |
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September 21, 2012 |
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MOOLCHAND KHARAITI RAM HOSPITAL & AYURVEDIC RESEARCH INSTITUTE Vs. MOOLCHAND KHARAITI RAM HOSPITAL KARAMCHARI UNION
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January 20, 2012 |
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August 27, 2012 |
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August 7, 2012 |
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February 10, 2012 |
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February 17, 2012 |
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January 2, 2012 |
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September 19, 2012 |
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December 6, 2012 |
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MOTI KALA & ANR. Vs. YOGENDER & ORS.
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October 11, 2012 |
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April 10, 2012 |
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MOTOR INDUSTRIES CO LTD Vs. KARIGAR AUTO AGENCIES P LTD
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July 25, 2012 |
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MOTOR INDUSTRIES CO. LTD Vs. CAPITAL FUEL INJECTION ENGINEERS PVT.LTD
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October 5, 2012 |
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MOTOR INDUSTRIES COMPANY LTD Vs. SETH ASSOCIATES PVT LTD
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January 16, 2012 |
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MOUSHAM Vs. STATE
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October 18, 2012 |
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MR. RAJESH JAIN Vs. SH. DEVENDER KUMAR SAIGAL AND ORS.
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June 1, 2012 |
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MRS. JAGDISH MANOHAR SINGH Vs. M/S SOUTH DELHI BUILDERS PVT. LTD. & ORS.
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September 19, 2012 |
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MRS. PREMWATI & ORS. Vs. MRS. BHAGWATI DEVI & ORS.
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August 29, 2012 |
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MRS. SAKSHI Vs. ORIENTAL INSURANCE COMPANY LTD. & ORS.
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October 31, 2012 |
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MRS. SARASWATI DEVI THROUGH PROFESSOR RAM PRAKASH & ORS. Vs. SOBHAGYA ADVERTISING SERVICE & ANR.
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November 19, 2012 |
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MRS. SNEH GUPTA Vs. SYNDICATE BANK & ORS.
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October 19, 2012 |
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April 16, 2012 |
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MS JYOTI YADAV Vs. GNCTD AND ANR
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February 1, 2012 |
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MS. NARMADA Vs. UNION OF INDIA AND ORS.
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January 4, 2012 |
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MS. TEESTA CHATTORAJ THROUGH HER MOTHER/NATURAL GUARDIAN SMT. RAJESHWARI CHATTORAJ Vs. UNION OF INDIA
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May 11, 2012 |
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MTO, 1 AIR FORMATION SIGNAL REGIMENT Vs. SUNITA DEVI & ORS.
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May 3, 2012 |
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MUDIT AGARWAL AND ANR Vs. GURU GOBOND SINGH INDRAPRASTHA UNIVERSITY AND ANR
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September 12, 2012 |
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MUKEEM Vs. STATE (NCT OF DELHI)
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September 21, 2012 |
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MUKESH DUREJA Vs. NARENDER KUMAR
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March 16, 2012 |
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MUKESH KUMAR Vs. UNION OF INDIA
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February 2, 2012 |
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MUKESH KUMAR Vs. COMMISSIONER OF POLICE DELHI
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February 23, 2012 |
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MUKESH KUMAR Vs. STATE
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January 3, 2012 |
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MUKESH KUMAR Vs. STATE
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May 4, 2012 |
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MUKESH KUMAR Vs. GOVT OF NCT OF DELHI
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May 7, 2012 |
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MUKESH KUMAR ALIAS PILWA ALIAS CHAHU Vs. STATE
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February 22, 2012 |
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MUKESH KUMAR BAGHEL Vs. UNION OF INDIA
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March 5, 2012 |
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MUKESH KUMAR GUPTA Vs. AJAY KUMAR
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September 25, 2012 |
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MUKESH KUMAR KATARIA Vs. GOVT OF NCT OF DELHI
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February 7, 2012 |
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MUKESH KUMAR SHARMA Vs. UOI
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December 14, 2012 |
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MUKESH KUMAR SHARMA Vs. UOI
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December 11, 2012 |
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MUKESH MEHRA Vs. MCD
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March 30, 2012 |
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MUKESH MOHAN GOEL AND ORS Vs. ASSTT ENGINEER (BUILDING) AND ORS
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October 15, 2012 |
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MUKESH RANI Vs. MUNICIPAL CORPORATION OF DELHI
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May 11, 2012 |
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MUKHINDER SINGH Vs. GURBUX SINGH
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February 2, 2012 |
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MUKIT ABBASI Vs. C.N. CHOUDHARY
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February 23, 2012 |
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MUKTESHWAR MARBLES & ORS Vs. CHAIRMAN DDA & ANR
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August 29, 2012 |
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MUKUL PAL TANEJA Vs. STATE NCT OF DELHI & ANR.
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February 28, 2012 |
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MULTI FASHION PVT. LTD Vs. UNION OF INDIA
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November 20, 2012 |
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MUMTAZ Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY
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February 13, 2012 |
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MUNAN KHAN Vs. GANGA PRASAD SAINI DECD THR LRS
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February 10, 2012 |
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MUNCH FOOD PRODUCTS LIMITED Vs. COMMISSIONER
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March 2, 2012 |
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MUNDRA CREDIT AND INVESTMENT PVT. LTD Vs. KINSFOLK INDUSTRIES PRIVATE LIMITED
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December 18, 2012 |
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MUNICIPAL CORP OF DELHI Vs. DILIP KUMAR BUDHIRAJA
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May 7, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. NATRAJ CONSTRUCTION COMPANY
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May 1, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. NARENDER H CHANDWANI
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January 31, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. UKUMAR CHANDRA JAIN
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July 6, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. BUDH PRAKASH
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July 9, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. HARCHARAN DASS GUPTA
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September 5, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. MADHVI DEVI @ MADHU & ANR
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September 10, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. HARCHARAN DASS GUPTA
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September 13, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. HARCHARAN DASS GUPTA
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October 4, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. SANTOSH KUMARI & ANR.
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August 24, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. VIJAY
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March 5, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. BINDRA ASSOCIATES
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March 13, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. MITTAL PROCESSORS PVT LTD
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March 15, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. B.B. BAJAJ
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January 13, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. JAGBIR SINGH SHARMA
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January 17, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAM AVTAR
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March 1, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. D P RAY
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March 30, 2012 |
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MUNICIPAL CORPORATION OF DELHI Vs. JAGBIR SINGH SHARMA
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March 30, 2012 |
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MUNIM CHOUDHARY Vs. STATE NCT OF DELHI
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August 24, 2012 |
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MUNISH SHARMA Vs. STATE
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February 9, 2012 |
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MUNISH SONI Vs. RAVINDER KUMAR JAIN
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May 23, 2012 |
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MUNJAL SHOWA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 14, 2012 |
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MUNNA KHAN & ORS Vs. STATE & ORS.
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February 3, 2012 |
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MUNNA KHAN AND ANOTHER Vs. STATE NCT OF DELHI
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December 7, 2012 |
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MUNNA LAL JAIN Vs. VIPIN KUMAR SHARMA
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August 31, 2012 |
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MUNNA PRASAD Vs. MGMT.OF M/S SAWHNEY RUBBER
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October 10, 2012 |
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MUNNI DEVI Vs. UNION OF INDIA
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February 15, 2012 |
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MUNSHI RAM Vs. BHOJ RAM THRU LRS
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January 12, 2012 |
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MURARI LAL Vs. TILA RAM@ DILA RAM @ DHULA RAM
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April 27, 2012 |
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MURARI LAL Vs. STATE
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August 31, 2012 |
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MURARI LAL SHARMA Vs. NCT OF DELHI & ORS
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January 11, 2012 |
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MURLI SINGH RANA Vs. BHARAT EXPLOSIVES LTD
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September 13, 2012 |
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MUSAWAR ALI Vs. UNITED INDIA INSURANCE CO LTD
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February 16, 2012 |
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MUSTARI BEGUM Vs. NEHAL
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February 3, 2012 |
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MUZAFFARNAGAR MEDICAL COLLEGE Vs. BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA & ANR.
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June 1, 2012 |
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MVF 3 APS Vs. M SIVASAMY
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August 31, 2012 |
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MYSORE LAMPS WORKS LTD Vs. GIRISH KUMAR JAIN
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September 19, 2012 |
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N C BAKSHI Vs. UNION OF INDIA
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December 21, 2012 |
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N D M C Vs. JAI RAM
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January 9, 2012 |
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N D M C Vs. SANJAY JAISWAL
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May 30, 2012 |
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N K MUDGAL Vs. JAI PRAKASH
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August 6, 2012 |
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N K P SALVE INSTITUTE OF MEDICAL SCIENCES AND LATA MANGESHKAR HOSPITAL Vs. BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA
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April 10, 2012 |
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N K VARMA Vs. UNION OF INDIA
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February 9, 2012 |
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N S HOON Vs. UOI
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January 24, 2012 |
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N S PADMANABHAN Vs. EDCIL INDIAR LTD
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August 17, 2012 |
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N.C BAKSHI Vs. DELHI & DISTRICT CRICKET
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November 2, 2012 |
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N.D.M.C. Vs. I.C. MALHOTRA
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April 27, 2012 |
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N.J.DEVANI BUILDERS P.LTD Vs. INDIAN FARMERS FERTILIZER COOPERATIVE LTD
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December 5, 2012 |
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N.K. AGGARWAL Vs. UOI
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September 13, 2012 |
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N.K.TOMAR Vs. VIRAJ IMPLEX LTD
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October 5, 2012 |
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N.T.P.C. TLD Vs. JAGDISH CHANDER
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December 21, 2012 |
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NACHIKETA KAPOOR Vs. STATE
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September 11, 2012 |
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NACHIKETA KAPOOR Vs. STATE
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August 30, 2012 |
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NAEEM Vs. STATE
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January 3, 2012 |
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NAEEM AHMED Vs. MAHAVIR VAID
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September 19, 2012 |
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NAEEM AHMED Vs. YASH PAL MALHOTRA
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February 27, 2012 |
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NAFE SINGH Vs. NARESH KUMAR
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March 26, 2012 |
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NAIB RISALDAR LM PANDEY Vs. UNION OF INDIA
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October 11, 2012 |
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NAIB SUBEDAR R M BANDYOPADHYAY Vs. UNION OF INDIA
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April 11, 2012 |
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NAIB SUBEDAR RAHAMAT KHAN Vs. UNION OF INDIA
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May 1, 2012 |
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NAJBUN NISHAN Vs. GURCHARAN SINGH
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March 21, 2012 |
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NAJBUN NISHAN & ORS. Vs. GURCHARAN SINGH & ORS.
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March 22, 2012 |
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NAJIBUR RAHMAN @ MUJIBUR REHMAN & ANR. Vs. STATE & ORS.
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January 23, 2012 |
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NAKUL DEV GUPTA Vs. STATE & ORS.
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March 27, 2012 |
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NALINI RANJAN Vs. ARADHANA BANGA
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July 6, 2012 |
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NALWA SONS INVESTMENT LTD Vs. DELHI DEVELOPMENT AUTHORITY
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August 16, 2012 |
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NAMDEV Vs. SANJAY GUPTA
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May 28, 2012 |
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NANAK CHAND Vs. RAJA RAKESH
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July 6, 2012 |
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NANAK CHAND Vs. UNION OF INDIA
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July 3, 2012 |
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NANAK CHAND Vs. DISTT. & SESSIONS JUDGE, DELHI
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December 18, 2012 |
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NAND KISHORE Vs. MCD
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January 13, 2012 |
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NAND LAL Vs. BAKSHI TRANSPORT CORPORATION
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December 6, 2012 |
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NAND RAM Vs. PREM PAL
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November 1, 2012 |
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NANDINI BHATNAGAR Vs. STATE GOVT. OF NCT OF DELHI
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December 14, 2012 |
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NANGIA CONSTRUCTION (INDIA) PVT LTD Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION
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March 14, 2012 |
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NANGIA CONSTRUCTION INDIA PVT LTD Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
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March 14, 2012 |
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NANKI FASHIONS Vs. COMMISSIONER OF CUS. (EXPORTS)
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July 10, 2012 |
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NAR SINGH DASS GUPTA Vs. LAL MAN
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May 16, 2012 |
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NARAIN Vs. SHAILENDER KUMAR SHARMA
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January 4, 2012 |
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NARAIN DUTT Vs. AASHU KUMAR
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July 25, 2012 |
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NARAIN SINGH Vs. STATE
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July 16, 2012 |
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NARAIN SINGH Vs. FINANCIAL COMMISSIONER
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November 22, 2012 |
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NARAIN SINGH (DECD.) THR. L.RS. & ORS Vs. UNION OF INDIA & ANOTHER
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July 2, 2012 |
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NARAINA JAN KALYAN SUDHAR Vs. UNION OF INDIA
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August 8, 2012 |
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NARAINDAS R ISRANI Vs. RAIL INDIA TECHNICAL & ECONOMIC SERVICES LTD
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January 23, 2012 |
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NARAINGARH SUGER MILLS LTD Vs. KRISHNA MALHOTRA
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March 12, 2012 |
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NARANG DISTILLERY LTD Vs. RAMESH JAISWAL
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February 15, 2012 |
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NARAYAN BAHADUR Vs. SUMIT GUPTA
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July 4, 2012 |
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NARAYAN DUTT TIWARI Vs. ROHIT SHEKHAR AND ANR.
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July 27, 2012 |
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NARENDER DABAS Vs. SHAKUNTLA GAUTAM
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August 21, 2012 |
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NARENDER GUPTA HUF Vs. VIGNESHWARA DEVELOPWELL PVT LTD
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August 13, 2012 |
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NARENDER KAUR Vs. MAHESH CHAND
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August 17, 2012 |
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NARENDER KAUR Vs. SANJEEV SACHDEVA
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July 9, 2012 |
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NARENDER KUMAR Vs. RAMESHWAR KUMAR
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October 16, 2012 |
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NARENDER KUMAR Vs. UNION OF INDIA
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April 10, 2012 |
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NARENDER KUMAR GOEL Vs. JAI PRAKASH GOEL
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December 4, 2012 |
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NARENDER KUMAR GUPTA Vs. S.K. GARG
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September 27, 2012 |
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NARENDER KUMAR MANCHANDA & ANR. Vs. HEMANT KUMAR TALWAR
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December 10, 2012 |
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NARENDER KUMAR NAGPAL Vs. DDA
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March 23, 2012 |
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NARENDER KUMAR SINGH @ NENDAY Vs. STATE
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July 9, 2012 |
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NARENDER PAL SINGH Vs. GOVT OF INDIA THROUGH DIRECTOR GENERAL RAILWAY PROTECTION FORCE
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May 9, 2012 |
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NARENDERA KUMAR WIDHANI Vs. B S E S RAJDHANI POWER LTD
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May 10, 2012 |
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NARENDRA SINGH Vs. BALMUKAND
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December 5, 2012 |
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NARENDRA SINGH RATHORE Vs. UOI
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May 11, 2012 |
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NARESH Vs. STATE
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November 27, 2012 |
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NARESH & ORS. Vs. STATE (GOVT. OF NCT DELHI)
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January 23, 2012 |
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NARESH @ BAHADUR Vs. STATE (GOVT. OF NCT) OF DELHI
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May 28, 2012 |
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NARESH @ KALU Vs. THE STATE
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November 19, 2012 |
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NARESH ARORA Vs. PARAS POLY FILMS PVT.LTD.
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December 14, 2012 |
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NARESH CHAND JAIN Vs. KM TAYAL
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February 23, 2012 |
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NARESH JAIN Vs. STATE
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January 3, 2012 |
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NARESH KUMAR Vs. UOI
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March 6, 2012 |
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NARESH KUMAR Vs. UNION OF INDIA
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May 29, 2012 |
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NARESH KUMAR Vs. GOVT OF NCT OF DELHI
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July 30, 2012 |
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NARESH KUMAR Vs. CISF THRU THE DIRECTOR GENERAL CISF
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August 8, 2012 |
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NARESH KUMAR Vs. COMMISSIONER OF CUSTOMS
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April 13, 2012 |
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NARESH KUMAR Vs. STATE
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July 4, 2012 |
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NARESH KUMAR Vs. STATE
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October 31, 2012 |
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NARESH KUMAR AND SURESH KUMAR Vs. MAHESH CHAND AND SONS. (HUF)
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August 17, 2012 |
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NARESH KUMAR ARORA Vs. STATE
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December 17, 2012 |
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NARESH KUMAR GUPTA Vs. DSIDC LTD
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January 11, 2012 |
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NARESH KUMAR KATARIA Vs. DELHI DEVELOPMENT AUTHORITY
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May 17, 2012 |
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NARESH KUMAR SHARMA Vs. BENGALI
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May 21, 2012 |
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NARESH SHARMA Vs. RAMKISHAN GUPTA
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October 17, 2012 |
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NARIANLAL JETHWANI & ANR. Vs. GORDANLAL JETHWANI & ANR.
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January 16, 2012 |
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NARINDER KUMAR Vs. CIT
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April 23, 2012 |
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NARINDER KUMAR Vs. STATE NCT OF DELHI
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May 28, 2012 |
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NARINDER MAHAJAN Vs. WRESTLING FEDERATION OF INDIA
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February 23, 2012 |
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NARINDER NATH SETH Vs. LATA
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February 8, 2012 |
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NARINDER PAL KAUR CHAWLA Vs. S. MANJEET SINGH CHAWLA & ANR.
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March 19, 2012 |
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NARINDER PAL SINGH Vs. SUDESH SHARMA
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February 13, 2012 |
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NARINDER SINGH Vs. DEVENDER KAUR
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September 18, 2012 |
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NARINDER SINGH Vs. STATE
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March 5, 2012 |
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NARINDERJIT SINGH LAMBA & ANR. Vs. STATE & ANR.
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March 16, 2012 |
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NASARA Vs. STATE AND ORS.
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February 6, 2012 |
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NASEEM Vs. PRAKASH VIR
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September 6, 2012 |
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NASIR ALI KHAN Vs. STATE
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March 2, 2012 |
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NASREEN Vs. HARI KISHAN
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April 20, 2012 |
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NAT INST OF PUBLIC FIN & POLICY & ANR Vs. PRESIDING OFFICER & ORS
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August 1, 2012 |
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NAT INST.OF PUBLIC FIN AND POLICY Vs. PRESIDING OFFICER
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July 24, 2012 |
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NATALAI DYECHEM P LTD Vs. ALASKA PHARMA P LTD
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March 12, 2012 |
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NATCO EXPORTS PVT LTD Vs. CIT
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March 12, 2012 |
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NATHO DEVI Vs. NAND KISHORE
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August 30, 2012 |
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NATHU LAL Vs. SANDEEP GULATI
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May 21, 2012 |
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NATHU SWEETS Vs. SARVESH CHAND GUPTA
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December 21, 2012 |
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NATIONAL AVIATION COMPANY OF INDIA LTD Vs. AIR CORPORATIONS EMPLOYEES UNION
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January 13, 2012 |
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NATIONAL BOARD OF EXAMINATIONS Vs. RAJNI BAJAJ
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February 10, 2012 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION Vs. ESSEL PROPERTIES AND INDUSTRIES
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April 12, 2012 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. A M RASOOL CONSTRUCTION AND ENGINEERING SERVICES PVT LTD
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March 7, 2012 |
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NATIONAL BUILDINGS CONSTRUCTION Vs. CORPORATION LTD.
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February 14, 2012 |
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NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD. Vs. REUNION ENGINEERING CO. LTD.
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February 14, 2012 |
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NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD. Vs. CHIEF EXECUTIVE OFFICER, DELHI JAL BOARD & ANR.
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December 6, 2012 |
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NATIONAL COOPERATIVE CONSUMERS FEDERATION OF INDIA LTD. Vs. . KERALA STATE COOPERATIVE CONSUMERS FEDERATION LTD. & ANR.
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April 9, 2012 |
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NATIONAL DISTRIBUTOR COMPANY Vs. SANT LAL GODHA
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January 13, 2012 |
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NATIONAL HANDICRAFTS & HANDLOOM MUSEUM Vs. ASHOK KUMAR
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February 21, 2012 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURE ENGINEERS LTD
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September 12, 2012 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. R.S.B. PROJECTS LTD
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February 15, 2012 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. TANTIA-TBL
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February 16, 2012 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD
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July 2, 2012 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION COMPANY LTD
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November 22, 2012 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION COMPANY
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November 8, 2012 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURAL ENGINEERS PVT LTD
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September 18, 2012 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S BEL-ACC
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October 11, 2012 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ITD CEMENTATION INDIA LTD
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December 13, 2012 |
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NATIONAL INSTITUTE OF ELECTRONIC Vs. DELHI SC ST OBC
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December 7, 2012 |
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NATIONAL INSTITUTE OF TECHNOLOGY TRUST Vs. KOSHIKA TELECOM LTD.
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January 23, 2012 |
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NATIONAL INSTT OF TECHNOLOGY TRUST Vs. OFFICIAL LIQUIDATOR
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May 1, 2012 |
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NATIONAL INSURANCE CO LTD Vs. SITA DEVI
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May 10, 2012 |
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NATIONAL INSURANCE CO LTD Vs. GAJE SINGH
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May 1, 2012 |
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NATIONAL INSURANCE CO LTD Vs. BHAGAT RAM MITTAL
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May 9, 2012 |
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NATIONAL INSURANCE CO LTD Vs. AASMA PRAVEEN
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May 7, 2012 |
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NATIONAL INSURANCE CO LTD Vs. SHIELA AVINASHI
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January 27, 2012 |
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NATIONAL INSURANCE CO LTD Vs. TALAT SHAHEDI
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March 21, 2012 |
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NATIONAL INSURANCE CO LTD Vs. MUNESH DEVI
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May 4, 2012 |
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NATIONAL INSURANCE CO LTD Vs. ANITA AHUJA
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April 19, 2012 |
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NATIONAL INSURANCE CO LTD Vs. VIJAY RAI
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May 21, 2012 |
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NATIONAL INSURANCE CO LTD Vs. GOP NATH SINGH
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May 23, 2012 |
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NATIONAL INSURANCE CO LTD Vs. MEERA DEVI
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May 30, 2012 |
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NATIONAL INSURANCE CO LTD Vs. ASHOK CHAUDHARY
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July 23, 2012 |
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NATIONAL INSURANCE CO LTD Vs. CHARANJEET KAUR ALIAS SIMMI
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July 16, 2012 |
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NATIONAL INSURANCE CO LTD Vs. JAGMINDER SINGH
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July 16, 2012 |
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NATIONAL INSURANCE CO LTD Vs. SANTOSH GANDHI
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July 18, 2012 |
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NATIONAL INSURANCE CO LTD Vs. MOHNA MESHRAM
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July 16, 2012 |
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NATIONAL INSURANCE CO LTD Vs. VIJAY LAXMI
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July 5, 2012 |
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NATIONAL INSURANCE CO LTD Vs. RAM PRASAD
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August 3, 2012 |
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NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR
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August 16, 2012 |
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NATIONAL INSURANCE CO LTD Vs. SITA DEVI & ORS
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May 30, 2012 |
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NATIONAL INSURANCE CO LTD Vs. KIRAN DEVI
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August 29, 2012 |
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NATIONAL INSURANCE CO LTD Vs. RESHMI
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January 16, 2012 |
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NATIONAL INSURANCE CO LTD Vs. UDAY CHANDRA MISHRA
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September 26, 2012 |
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NATIONAL INSURANCE CO LTD Vs. DEVKI RAWAT & ORS
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March 7, 2012 |
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NATIONAL INSURANCE CO LTD Vs. DEEPMALA GOEL
|
March 30, 2012 |
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NATIONAL INSURANCE CO LTD Vs. OM PRAKASH AND OTHERS
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March 29, 2012 |
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NATIONAL INSURANCE CO LTD Vs. SANJAY KUMAR
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March 13, 2012 |
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NATIONAL INSURANCE CO LTD Vs. RINKU SHARMA
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January 19, 2012 |
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NATIONAL INSURANCE CO LTD Vs. SAMIDA KHATOON
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March 5, 2012 |
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NATIONAL INSURANCE CO LTD Vs. VIMLA SHARMA
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February 15, 2012 |
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NATIONAL INSURANCE CO LTD Vs. PREM SUKH KASHYAP
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February 15, 2012 |
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NATIONAL INSURANCE CO LTD Vs. RAJBALA
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February 6, 2012 |
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NATIONAL INSURANCE CO LTD Vs. VIJAY BHARDWAJ
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February 1, 2012 |
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NATIONAL INSURANCE CO LTD Vs. KAKU DEVI
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January 10, 2012 |
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NATIONAL INSURANCE CO LTD Vs. MOHD SABIR
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February 9, 2012 |
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NATIONAL INSURANCE CO LTD Vs. GURMEET SINGH
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March 1, 2012 |
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NATIONAL INSURANCE CO LTD Vs. NARMADA RAI
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May 3, 2012 |
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NATIONAL INSURANCE CO LTD. Vs. SHIV KUMARI & ORS.
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May 21, 2012 |
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NATIONAL INSURANCE CO LTD. Vs. SMT BHOO DEVI & ORS.
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May 30, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. LEELA DEVI
|
January 31, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. VIDYA RANI
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January 27, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. JITENDER KUMAR
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September 5, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. RUKMINI GAUTAM
|
September 7, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. PHOOL DEVI
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November 19, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. PREM WATI
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December 18, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. SARITA
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November 30, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. MANJU BANSAL
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July 2, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. SONI DEVI
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September 20, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. GITA BINDAL
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October 12, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. ABHA GOEL
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October 11, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. VIRENDER KANWAR
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October 5, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. RAJNI MANOCHA
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March 30, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. K.R.MURGESHAN
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July 2, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. KOMAL
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April 27, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. PARU DEVI & ORS.
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August 17, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. GEETA
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March 30, 2012 |
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NATIONAL INSURANCE CO. LTD Vs. PREM PRASAD BHANDARI & ORS.
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December 5, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. SHRI NEERAJ KUMAR VERMA AND OTHERS
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September 28, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. MADHU SHARMA & ORS.
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March 30, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. PUSHPA DEVI AGGRAWAL AND ORS.
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March 30, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. HALEEMA BEGUM AND ORS.
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July 17, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. REKHA & ORS.
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December 12, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. ROJAN VIVI & ORS.
|
December 12, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. USHA DEVI SHARMA & ORS.
|
September 3, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. KRISHAN SHARMA & ORS.
|
March 6, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. NAWAB & ORS.
|
December 11, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. BABY NAAZ & ORS.
|
September 27, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. R.K. JAIN
|
July 2, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. SURESH KUMAR & ORS.
|
November 22, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. KAUSHAL YADAV
|
January 20, 2012 |
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NATIONAL INSURANCE CO. LTD. Vs. BHATERI & O RS.
|
April 27, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. SEWA RAM AND ORS.
|
April 27, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. CHANDER DUTT & ORS.
|
April 27, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. SAVITRI DEVI & O RS.
|
April 27, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUDESH & ORS.
|
April 27, 2012 |
|
NATIONAL INSURANCE COMPANY Vs. SALIK RAM
|
May 25, 2012 |
|
NATIONAL INSURANCE COMPANY Vs. RENU
|
February 2, 2012 |
|
NATIONAL INSURANCE COMPANY Vs. BHAGWATI
|
February 2, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ANGELINA
|
July 2, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. VISHNU
|
December 17, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJINI DEVI & ORS.
|
May 2, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. JEET KAUR
|
October 8, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. POONAM
|
October 15, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ORIENTAL STRUCTURAL ENGINEERS LTD
|
July 19, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA
|
December 17, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. UMESH SINGH
|
December 3, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ANIL KUMAR
|
November 29, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. CHANDER VIR
|
November 22, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SARITA HASIDJA
|
November 23, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NEERAJ PATNEY
|
November 21, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HARISH ARORA
|
November 5, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SURESH KUMAR
|
November 1, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAJ PRAKASH
|
November 2, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUDHIR KUMAR JAIN
|
November 7, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MANKALA RESMI
|
July 17, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BHUPAL SINGH ADHIKARI
|
July 23, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHASHI
|
May 23, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SANJEEV SHERAWAT
|
May 22, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BABITA
|
January 24, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BABITA DEVI
|
May 9, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SAVITRI DEVI
|
May 17, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA
|
August 6, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAJBIR SINGH
|
September 6, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MASTER VANSH TYAGI
|
September 17, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHAMSHER SINGH
|
August 30, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. TAJ TAPPA
|
August 31, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SAMBUL BANO BEGUM
|
August 24, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAM RATI DEVI
|
February 8, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RESHMI
|
January 17, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ASHOK TYAGI
|
April 10, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. CHANDER VIR
|
November 12, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PREM KUMAR & ORS
|
November 27, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. THAN SINGH
|
September 19, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. VIKRAM BATRA & ORS.
|
October 10, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. OMWATI AND ORS.
|
March 6, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ROOP CHAND & ORS.
|
October 12, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SAVITRI & ORS.
|
October 12, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RAJESHWAR PRASAD & ORS.
|
October 15, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SANGEETA AND ORS.
|
October 15, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. CHANDER PRABHA & ORS.
|
July 30, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SHYAM SUNDER
|
February 29, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SHAKUNTALA & ORS.
|
October 30, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ASHA THAKRAL & ORS.
|
September 27, 2012 |
|
NATIONAL INVESTIGATION AGENCY Vs. WASIM AKRAM MALLIK
|
December 3, 2012 |
|
NATIONAL PROJECT CONSTRUCTION Vs. SADHU SINGH & CO
|
September 7, 2012 |
|
NATIONAL PROJECT CONSTRUCTION CORPN LTD Vs. JYOTI SARUP MITTAL ENGINEERS CONTRACTORS
|
May 2, 2012 |
|
NATIONAL RESEARCH DEVELOPMENT CORP Vs. INEOS ABS
|
May 3, 2012 |
|
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. NATIONAL AGRO-CHEMICALS INDUSTRIES LTD
|
September 6, 2012 |
|
NATIONAL SMALL INDUSTRIES CORP LTD Vs. SHAKUNTALA GOSWAMI KHEY BANERJEE
|
March 15, 2012 |
|
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. SATISH EMBROIDARY WORKS
|
January 31, 2012 |
|
NATIONAL STEEL IND LTD Vs. BHIWANI COLD ROLLING MILLS LTD
|
August 1, 2012 |
|
NATIONAL TEXTILE CORPORATION LTD Vs. UNION OF INDIA AND ORS
|
November 22, 2012 |
|
NATIONAL THERMAL POWER CORPN. LTD Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2012 |
|
NATIONAL THERMAL POWER CORPORATION Vs. TECHNO ELECTRIC & ENGINEERING CO LTD
|
May 2, 2012 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. SIEMENS ATIENGESELLSCHAFT
|
April 26, 2012 |
|
NATIONAL THERMAL POWER CORPORATION LTD Vs. PARMESHWAR PRASAD
|
May 7, 2012 |
|
NATIONAL THERMAL POWER CORPORATION LTD Vs. SIEMENS ATIENGESELLSCHAFT
|
November 7, 2012 |
|
NATOINAL INSURANCE CO. LTD. Vs. RAM PAL SINGH & ORS.
|
February 29, 2012 |
|
NATTHO Vs. VEENA RANI AGGRWALL AND ANOTHER
|
December 17, 2012 |
|
NAV DURGA ASSOCIATES Vs. UNION OF INDIA
|
August 8, 2012 |
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NAVAL KISHORE Vs. STATE
|
March 5, 2012 |
|
NAVAL MAHAJAN Vs. NEHA ARORA
|
November 26, 2012 |
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NAVEEN CHANDRA JHA Vs. THE CHIEF SECRETARY, GOVT. OF NCT AND ORS.
|
April 23, 2012 |
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NAVEEN GARG Vs. STATE OF NCT OF DELHI
|
December 3, 2012 |
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NAVEEN KAUSHIK Vs. STATE
|
November 19, 2012 |
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NAVEEN KUMAR @ BABLOO Vs. SATYAVRAT PUNIA
|
January 3, 2012 |
|
NAVEEN KUMAR AHUJA Vs. STATE
|
July 19, 2012 |
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NAVEEN KUMAR JHA Vs. UNION OF INDIA
|
November 2, 2012 |
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NAVEEN MATHUR Vs. STATE & ANR.
|
January 17, 2012 |
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NAVEEN PAWAR Vs. STATE
|
May 16, 2012 |
|
NAVENDU Vs. AMARJIT S BHATIA
|
August 30, 2012 |
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NAVIN KUMAR GARG Vs. UNION OF INDIA
|
March 16, 2012 |
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NAVNEET SINGH ANAND Vs. NAVEEN SAREEN
|
November 20, 2012 |
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NAWAB ALI Vs. GOVT OF NCT DELHI
|
July 2, 2012 |
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NAWAB KHAN Vs. GOVT OF NCT OF DELHI
|
April 20, 2012 |
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NAWAL KISHORE KHANDELWAL Vs. KUNTI DEVI
|
December 12, 2012 |
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NAYA BANS SARV VYAPAR ASSOCIATION Vs. UNION OF INDIA
|
November 9, 2012 |
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NAYAN BHARTI Vs. S S SRIVASTAVA
|
April 27, 2012 |
|
NAZAKAT BEGUM & ORS. Vs. KALI RAM & ORS.
|
August 28, 2012 |
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NAZMA ALIAS SAROVAR BEGUM Vs. MANOJ KUMAR
|
August 1, 2012 |
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NCB Vs. MAHESH KUMAR
|
August 17, 2012 |
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NDMC Vs. PARVEEN KUMAR
|
July 2, 2012 |
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NDMC Vs. RAM PARSHAD
|
October 15, 2012 |
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NEELAM ANAND Vs. STATE
|
March 1, 2012 |
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NEELAM DWIVEDI Vs. UNION OF INDIA
|
November 19, 2012 |
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NEELAM GUPTA Vs. STATE & ORS.
|
May 29, 2012 |
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NEELAM PRASHAR Vs. MINTOO THAKUR
|
January 23, 2012 |
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NEELAM SIKKA Vs. UNITED INDIA INSURANCE CO LTD
|
July 30, 2012 |
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NEELIMA BAGARIA Vs. GNCT OF DELHI
|
February 6, 2012 |
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NEENA Vs. SANDEEP MALHOTRA
|
August 7, 2012 |
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NEERAJ Vs. SHIV CHARAN
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May 24, 2012 |
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NEERAJ BANSAL Vs. PAWAN GUPTA
|
February 28, 2012 |
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NEERAJ GUPTA Vs. OFFICIAL LIQUIDATOR
|
October 5, 2012 |
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NEERAJ KHULLAR Vs. VIRENDER KUMAR KHULLAR
|
March 30, 2012 |
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NEERAJ KUMAR Vs. DARYAO SINGH KHATRI
|
January 23, 2012 |
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NEERAJ KUMAR Vs. STATE
|
June 1, 2012 |
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NEERAJ KUMAR CHANDHOK Vs. STATE
|
May 22, 2012 |
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NEERAJ RANA Vs. SANDEEP
|
August 1, 2012 |
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NEERJA PAREKH Vs. AMIT ENTERPRISES
|
February 29, 2012 |
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NEERU SACHDEVA Vs. RAMESH KUMAR
|
February 13, 2012 |
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NEETA AJAY KUMAR AND ORS Vs. VEENA NARANG AND ANR
|
December 5, 2012 |
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NEETU MISHRA Vs. UOI
|
August 8, 2012 |
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NEHA ARYA Vs. VEENA GUPTA
|
April 17, 2012 |
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NEHA KHALXO Vs. SARAMMA KURIAKOSE
|
January 20, 2012 |
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NEHA MONGA Vs. STATE
|
November 5, 2012 |
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NEHRUJI CENTRAL HR SEC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 28, 2012 |
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NETAPP B V Vs. AUTHORITY FOR ADVANCE RULINGS
|
August 14, 2012 |
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NETWORK LTD Vs. RADHA KISHAN AGARWAL
|
January 30, 2012 |
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NEW DELHI MUNICIPAL CORPORATION Vs. NDMC GENERAL MAJDOOR UNION
|
August 17, 2012 |
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NEW DELHI MUNICIPAL CORPORATION Vs. NDMC GENERAL MAJDOOR UNION
|
August 7, 2012 |
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NEW DELHI MUNICIPAL COUNCIL Vs. RAM KISHAN KULWANT RAI & SONS
|
August 28, 2012 |
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NEW DELHI MUNICIPAL COUNCIL Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD
|
February 24, 2012 |
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NEW DELHI MUNICIPAL COUNCIL Vs. PARVEEN CHAND SHARMA
|
March 22, 2012 |
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NEW DELHI MUNICIPAL COUNCIL Vs. SECRETARY LABOUR NCT OF DELHI
|
April 20, 2012 |
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NEW DELHI MUNICIPAL COUNCIL Vs. DAN SINGH BAWA
|
September 18, 2012 |
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NEW DELHI MUNICIPAL COUNCIL AND ORS Vs. RAM KISHAN KULWANT RAI & SONS AND ORS
|
August 24, 2012 |
|
NEW DELHI TELEVISION LIMITED Vs. ICC DEVELOPMENT (INTERNATIONAL) LIMITED
|
October 11, 2012 |
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NEW INDIA ASS CO LTD Vs. RAM SRINGARI DEVI
|
January 23, 2012 |
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NEW INDIA ASS CO LTD Vs. PREM WATI AND OTHERS
|
March 5, 2012 |
|
NEW INDIA ASSURANCE CO LD Vs. SUMIT KUMAR
|
July 24, 2012 |
|
NEW INDIA ASSURANCE CO LOTD Vs. KIRAN
|
December 6, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. REETA DEVI
|
August 9, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KALLU BAI
|
August 24, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAYA DEVI
|
August 27, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAKINA DEVI
|
July 23, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BABY
|
July 30, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KIRAN
|
July 23, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BAINY SINGH
|
July 5, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. VIJAY BABBAR
|
July 9, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUNITA
|
March 30, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BENI MADHAB DAS
|
May 25, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MITHLESH
|
May 1, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SURESH KUMAR
|
June 1, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAI RAM
|
May 28, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MHOD LIAQ
|
May 22, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUSUM LALTA
|
April 17, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR
|
May 7, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. ARUN GUPTA
|
May 15, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUSHILA
|
March 14, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KANAHIYA LAL
|
May 17, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH CHOUDHARY
|
May 17, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. DEEPIKA
|
May 16, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. VIVEK THAKUR
|
May 11, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANJAY SHARMA & ORS
|
September 4, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. PATNI ROADLINES & ANR
|
September 25, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHAGWATI TRANSPORT CO & ORS
|
December 7, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH KUMARI & ORS
|
October 18, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BAL KISHAN PAWAR AND ORS
|
May 31, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BABY PANDEY
|
August 16, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. DEEPTI KAUR
|
August 16, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUMUD DEVI
|
August 7, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHARAT SINGH ALIAS BHARAT KUMAR ALIAS BHARAT KUMAR
|
August 8, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER SINGH
|
August 14, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. TAPAN DEEP SINGH
|
October 9, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KRISHNA & ORS
|
May 25, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUBODH
|
March 29, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHD AHAD
|
March 26, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. INDIRA
|
March 26, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KEDAR SINGH
|
February 27, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MEENA
|
March 26, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHANTI
|
February 28, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. PRADEEP KUMAR
|
March 19, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BALESHWAR
|
February 3, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM PAL
|
February 2, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. HIMDARI DUTTA
|
February 23, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MURARI LAL
|
March 16, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MUSTAKEEN
|
March 7, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAIMAL SINGH
|
March 7, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASHA DALMIA
|
February 6, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMLA
|
February 24, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI DEVI
|
March 6, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHANDERKALA DEVI
|
January 3, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. PHOOLWATI
|
February 9, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. PITAMBER
|
January 23, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. HARISH CHAND
|
January 23, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. ARCHANA SHUKLA
|
March 13, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHAR BAI
|
March 26, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. VED PRAKASH
|
March 5, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. NASIMA KHATOON
|
March 12, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUSUM BILLAIYA
|
March 2, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SARLA KUMARI
|
February 15, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. PARAMJEET KAUR
|
January 31, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. RESHMA KHATOON
|
April 11, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. REKHA DEVI
|
October 18, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHOGENDER JHA
|
November 1, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SNEH LATA
|
October 18, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SAKSHI BHUTANI
|
July 2, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SHOBHA RAM SHARMA
|
December 19, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. JAGDISH CHAND
|
September 26, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. PADMA DEVI
|
December 14, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RUKMA DEVI
|
December 17, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. MITHILESH DEVI
|
September 4, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JAI RAM & ORS.
|
May 29, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANGEETA ASTHANA & ORS.
|
April 23, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. MEHAR JAHAN & ORS.
|
March 30, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANTOSH DEVI
|
February 28, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SURESH GUPTA
|
February 21, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. HUKAM SINGH
|
March 21, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SUNITA AGGARWAL & ORS.
|
October 30, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAM PRAKASH & ORS.
|
September 24, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DEEPA DEVI & ORS.
|
August 31, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PRATIMA DEVI & ORS.
|
August 31, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PADAM SINGH & ORS.
|
September 26, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PARKASHO DEVI & ORS
|
August 1, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. GEETA
|
July 2, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAMPATI & ORS.
|
March 30, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. AMRIK PARSHAD & ORS.
|
March 30, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. YOGENDRA NARAYAN YADAV & ORS.
|
December 4, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JAILA DEVI & ORS.
|
March 7, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BHARTI GOEL & ORS.
|
November 19, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. VIKRAM SHARMA AND ORS.
|
July 19, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHASHI GOYAL
|
April 11, 2012 |
|
NEW INDIA ASSURANCE CO.LTD Vs. PAPPU @ PURAN SINGH
|
October 19, 2012 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. RIMJHIM ISPAT LTD.
|
February 21, 2012 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. ANNU & ORS.
|
December 4, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANJU AGGARWAL
|
July 2, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NAZIA
|
July 2, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KALAWATI
|
July 18, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHYAM LAL
|
July 17, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RAMBIR
|
July 17, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DHARAM SINGH
|
July 17, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. LAXMI YADAV
|
July 25, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SWATI THAKUR
|
July 24, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SURENDER
|
July 9, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MAYA DEVI
|
July 9, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. NIRMALA & ORS
|
September 28, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SATNAM KAUR
|
September 3, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SOHANVEER SINGH
|
August 27, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. NASEEMA
|
August 30, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. RITIKA
|
October 8, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. BEENA DEVI
|
October 8, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DEEPAK KUMAR
|
October 10, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. MAHA SINGH
|
September 28, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. ROSHINI DEVI
|
November 26, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. MADHUMALA JHA
|
November 29, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. RASHI LAL
|
November 27, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. RAJIV PRATAP SINGH
|
November 22, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. MANJU
|
January 25, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. HARI LAL
|
March 22, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMA SHANKER & OTHERS
|
November 19, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. SAIRA BANO & ORS.
|
December 10, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. KAMLA RAO & ORS.
|
December 11, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. KIRAN & ORS.
|
October 8, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. RAHUL KUMAR & ORS.
|
October 8, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJESH GIRI & ORS.
|
October 8, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. KULBIR SINGH & ORS.
|
November 2, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. GIRDHARI LAL & ORS.
|
December 12, 2012 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. SARAB SINGH & ORS.
|
October 16, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. UMA SHARMA & ORS.
|
October 16, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJESH KUMAR & ORS.
|
October 19, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. COL. LALIT CHANDER IDANI & ORS.
|
October 30, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARJIT SINGH & ORS.
|
April 26, 2012 |
|
NEW INDIA ASSURANCE LTD. Vs. GUNJAN & ORS.
|
April 26, 2012 |
|
NEW INDIA ASURANCE CO. LTD. Vs. SHALINI UPADHYAY & ORS.
|
November 30, 2012 |
|
NEW INDIA COLOUR CO LTD Vs. ORION PROCESSORS PVT LTD
|
July 13, 2012 |
|
NEW INDIA INSURANCE CO LTD Vs. VINAY KUMAR SAINI
|
May 7, 2012 |
|
NEW INDIA INSURANCE CO LTD Vs. SONI BAI
|
May 10, 2012 |
|
NEW INDIA INSURANCE CO. LTD. Vs. ANURAG & ORS.
|
October 12, 2012 |
|
NEW INDIAN ASSURANCE COMPANY LTD. Vs. J.L. SURI AND ORS.
|
October 16, 2012 |
|
NEX TENDERS (INDIA) PVT. LTD. Vs. MINISTRY OF COMMUNICATION AND
INFORMATION TECHNOLOGY
|
March 2, 2012 |
|
NHRC Vs. SHEENU SAXENA
|
June 1, 2012 |
|
NICOL'S INTERNATIONAL PVT LTD Vs. NICOLS INDIA PVT LTD
|
September 4, 2012 |
|
NIDHI ALIAS MONA Vs. AJEET KUMAR JINDAL
|
March 1, 2012 |
|
NIHAL SINGH Vs. UNION OF INDIA
|
January 17, 2012 |
|
NIHALO Vs. ARVIND KUMAR
|
September 18, 2012 |
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NIKHIL FOOTWEARS LTD Vs. VICTORY ENTERPRISES
|
February 8, 2012 |
|
NIKHIL MONDAL Vs. UOI
|
May 18, 2012 |
|
NINA GARMENTS(PVT.) LTD Vs. UNITECH LTD
|
September 24, 2012 |
|
NIPUN GAUR Vs. UNIVERSITY OF DELHI
|
May 31, 2012 |
|
NIRAJ Vs. RAMESH PRATAP SINGH ALIAS RAJU SINGH
|
July 23, 2012 |
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NIRAJ KUMAR Vs. CWC
|
November 23, 2012 |
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NIRAJ KUMAR RAJPUT Vs. UNION OF INDIA & ANR.
|
May 4, 2012 |
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NIRANJAN LAL & ORS. Vs. UOI & ORS.
|
December 18, 2012 |
|
NIRANJAN PATEL Vs. UOI
|
April 17, 2012 |
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NIRMAL & ANR Vs. MURARI LAL SHARMA & ANR
|
October 19, 2012 |
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NIRMAL JOSHI Vs. MATHURA DUTT JOSHI
|
April 17, 2012 |
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NIRMAL KHANNA Vs. JHUTHAR
|
October 15, 2012 |
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NIRMAL KISHORE JAIN Vs. SUNPACK INDIA
|
February 2, 2012 |
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NIRMAL RANI Vs. HARISH KUMAR
|
April 24, 2012 |
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NIRMAL SAREEN Vs. NILAM KUMARI KAPUR
|
September 13, 2012 |
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NIRMAL SAREEN Vs. NEELU KAPUR
|
September 12, 2012 |
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NIRMAL SETHI Vs. DEEP CHAND ANAND
|
September 3, 2012 |
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NIRMALA Vs. PANKAJ KUMAR
|
August 14, 2012 |
|
NIRMALA DEVI Vs. SANJEEV KUMAR
|
January 18, 2012 |
|
NIRMALA KWATRA Vs. INDIAN OIL CORPORATION LTD
|
April 20, 2012 |
|
NIRMALJIT SINGH NARULA Vs. INDIJOBS AT HUBPAGES.COM
|
March 30, 2012 |
|
NIRMALJIT SINGH NARULA Vs. STAR INDIA PVT LTD
|
May 10, 2012 |
|
NIRMALJIT SINGH NARULA Vs. SH. YASHWANT SINGH
|
September 14, 2012 |
|
NISHA Vs. UNION OF INDIA
|
November 26, 2012 |
|
NISHA DEVI Vs. KRISHNA AVTAR
|
April 27, 2012 |
|
NISHA GUPTA Vs. GKB OPTOLAB PVT LTD
|
November 1, 2012 |
|
NISHA SHAH Vs. MUNICIPAL CORPORATION OF DELHI
|
April 16, 2012 |
|
NISHANT GUPTA Vs. UNIVERSITY OF DELHI AND ANR
|
October 19, 2012 |
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NISHANT GUPTA Vs. UNIVERSITY OF DELHI
|
December 4, 2012 |
|
NISHANT SANKALE Vs. UOI
|
October 15, 2012 |
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NITESH KUMAR KEDIA Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2012 |
|
NITET ALVA Vs. TURNER ASIA PACIFIC VENTURES INC
|
November 16, 2012 |
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NITI ARYA Vs. GOVT OF NCT OF DELHI
|
January 20, 2012 |
|
NITIN GARG Vs. NARESH ARORA
|
January 13, 2012 |
|
NITIN GUPTA Vs. RUCHIKA GUPTA
|
April 27, 2012 |
|
NITIN PAL Vs. STATE
|
January 19, 2012 |
|
NIVEDITA SHARMA Vs. MINISTRY OF CORPORATE AFFAIRS AND ORS
|
February 24, 2012 |
|
NIVEDITA SHARMA Vs. MINISTRY OF CORPORATE AFFAIRS
|
April 20, 2012 |
|
NIZAM @ TITTO Vs. STATE
|
January 27, 2012 |
|
NIZAMUDDIN Vs. UNION OF INDIA
|
August 30, 2012 |
|
NM GOEL Vs. UOI
|
February 23, 2012 |
|
NNR GLOBAL LOGISTICS (SHANGHAI) CO LTD AND ORS Vs. AARGUS GLOBAL LOGISTICS PVT LTD AND ORS
|
October 4, 2012 |
|
NOOR JAHAN Vs. B.S.E.S. YPL
|
December 22, 2012 |
|
NOOR JAHAN @ HASEENA & ORS. Vs. STATE NCT OF DELHI
|
August 16, 2012 |
|
NOOR SALIM RANA Vs. STATE
|
April 27, 2012 |
|
NORTH DELHI POWER LTD Vs. INDIAN HYDRAULIC INDUSTRIES P LTD
|
March 26, 2012 |
|
NORTHERN CREDIT AND COLLECTION BUISNESS PVT.LTD. Vs. DELHI DEVELOPMENT AUTHORITY
|
March 22, 2012 |
|
NORTHERN EXIM P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 7, 2012 |
|
NORTHERN ZONE RAILWAY EMPLOYEES CO-OPERATIVE Vs. CENTRAL REGISTRAR COOPERATIVE SOCIETY
|
January 16, 2012 |
|
NOURISH ORGANIC FOODS PVT LTD Vs. CAMBRIDGE CONSTRUCTION DELHI LTD
|
August 6, 2012 |
|
NSL RENEWABLED POWER P LTD Vs. STATE
|
August 23, 2012 |
|
NTPC LIMITED Vs. MARATHON ELECTRIC MOTORS INDIA LTD
|
July 31, 2012 |
|
NTPC SAIL POWER COMPANY PVT. LTD Vs. COMMISSIONER OF INCOME TAX
|
July 17, 2012 |
|
NUCLEAR POWER CORPORATION OF INDIA Vs. CANBANK MUTUAL FUND
|
March 13, 2012 |
|
NUNHEMS INDIA PVT. LTD. Vs. PRABHAKAR HYBRID SEEDS
|
February 29, 2012 |
|
NUPUR ROY CHOWDHURY Vs. RABI GHOSH
|
March 22, 2012 |
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NUSUN GENETIC RESEARCH LTD. Vs. MARVEL TEA ESTATE INDIAN LTD.
|
September 18, 2012 |
|
NUTAN KUMARI Vs. CBSE
|
January 25, 2012 |
|
NWADIKE UGO BEN Vs. STATE
|
October 5, 2012 |
|
NYAYA BHOOMI Vs. GNCT OF DELHI
|
October 18, 2012 |
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NYAYA BHOOMI Vs. GNCT OF DELHI
|
November 23, 2012 |
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O S BAJPAI Vs. ADMINISTRATOR LT GOVERNOR
|
July 13, 2012 |
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O.P. AGGARWAL Vs. AKSHAY LAL
|
March 15, 2012 |
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O.P. DAWAR Vs. STATE & ANR.
|
August 17, 2012 |
|
O.P. JULKA Vs. STATE
|
February 9, 2012 |
|
O.P.KHAITAN KARTA OF O.P.KHAITAN (HUF) Vs. DIGJAM LTD
|
March 15, 2012 |
|
OCCUPANTS WELFARE ASSOCIATIONS & ANR Vs. NITIKA JAIN & ANR
|
October 8, 2012 |
|
OCEAN PLASTICS & FIBRES (P) LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
February 8, 2012 |
|
OGILVY AND MATHER PVT LTD Vs. UNION OF INDIA
|
July 3, 2012 |
|
OIC LTD Vs. KHUSHBOO DEVI
|
July 23, 2012 |
|
OIC LTD. Vs. SHANTI & ORS.
|
July 2, 2012 |
|
OIL & NATURAL GAS CORPORATION LTD Vs. AMTEK GEOPHYSICAL PVT. LTD
|
October 11, 2012 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. MARYADA", THE WEEKLY NEWS MAGAZINE
|
October 31, 2012 |
|
OIL INDIA LIMITED Vs. ESSAR OIL LIMITED
|
August 17, 2012 |
|
OKHLA VIHAR SOCIAL WELFARE ASSOCIATION Vs. UNION OF INDIA
|
August 22, 2012 |
|
OM PAL Vs. DELHI COLLEGE OF ENGINEERING & ORS
|
March 30, 2012 |
|
OM PARKASH ARORA Vs. DINESH CHAWLA
|
January 5, 2012 |
|
OM PRAKASH Vs. AMITABH KHOSLA
|
February 13, 2012 |
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OM PRAKASH Vs. UNION OF INDIA & ORS
|
April 17, 2012 |
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OM PRAKASH Vs. JASBIR SINGH
|
August 3, 2012 |
|
OM PRAKASH Vs. CAMY ENTERPRISES
|
May 24, 2012 |
|
OM PRAKASH Vs. PRATAP SINGH
|
July 27, 2012 |
|
OM PRAKASH Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
|
July 30, 2012 |
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OM PRAKASH Vs. STATE OF NCT OF DELHI
|
May 9, 2012 |
|
OM PRAKASH Vs. GOVT. OF NCT OF DELHI
|
September 11, 2012 |
|
OM PRAKASH Vs. DELHI DEVELOPMENT AUTHORITY
|
October 19, 2012 |
|
OM PRAKASH Vs. VIJAY SHRI PVT LTD
|
October 10, 2012 |
|
OM PRAKASH @ BABLU Vs. STATE (NCT OF DELHI)
|
May 30, 2012 |
|
OM PRAKASH ARORA Vs. RATAN MALA JAIN
|
December 17, 2012 |
|
OM PRAKASH GUPTA Vs. PARKASH KUMAR
|
January 17, 2012 |
|
OM PRAKASH JAIN Vs. ASHOK KUMAR JAIN
|
March 15, 2012 |
|
OM PRAKASH JAIN Vs. UOI
|
February 13, 2012 |
|
OM PRAKASH SETH Vs. RAM TIRATH
|
November 29, 2012 |
|
OM PRAKASH SHARMA Vs. MCD
|
April 10, 2012 |
|
OM PRAKASH SHARMA Vs. CBI
|
March 26, 2012 |
|
OMAXE LIMITED Vs. MADHU SUDAN SHARMA AND ORS.
|
July 10, 2012 |
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OMAXE LTD Vs. ROMA INTERNATIONAL PVT LTD
|
July 2, 2012 |
|
OMAXE LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
July 13, 2012 |
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OMCE JORDAN Vs. SUDARSHAN OVERSEAS LTD AND ORS
|
May 31, 2012 |
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OMKAR NATH BHAT Vs. UNION OF INDIA
|
April 10, 2012 |
|
OMKAR SINGH Vs. DIRECTOR GENERAL, CRPF AND ORS
|
May 2, 2012 |
|
OMPRAKASH Vs. STATE
|
January 10, 2012 |
|
OMWATI AND ANR. Vs. RANBIR SINGH AND ORS.
|
April 24, 2012 |
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ONKAR PRASAD JAISWAL Vs. STATE BANK OF INDIA AND ORS
|
December 18, 2012 |
|
ONKAR PRASAD MISHRA Vs. STATE
|
January 10, 2012 |
|
OP KAPOOR Vs. VASANT RAJ PANDIT
|
July 24, 2012 |
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ORIENT CLOTHING COMPANY PRIVATE LIMITED Vs. STATE BANK OF BIKANER & JAIPUR & OTHERS
|
May 1, 2012 |
|
ORIENTAL BANK OF COMMERCE Vs. DY COMMISSIONER OF INCOME TAX
|
January 30, 2012 |
|
ORIENTAL BANK OF COMMERCE Vs. DARSHAN LAL
|
May 10, 2012 |
|
ORIENTAL INSURACE COMPANY LTD Vs. SARUPI DEVI
|
August 30, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. ARUN BALA
|
August 31, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. CHANDER KANTA GOEL
|
August 24, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. KANIKA ARORA
|
August 27, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. RAKESH KUMAR
|
September 18, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. GURVINDER SINGH
|
May 9, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. REKHABEN
|
May 8, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. CHANCHAL KATARIA
|
May 8, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. ADITI JAIN
|
May 2, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SHASHI BALA
|
May 8, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. MONTU
|
May 11, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. URMILA DEVI
|
April 19, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SUDHAMA PRASAD
|
May 4, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. ANARA DEVI
|
May 1, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. MEENAKSHI KHOSLA
|
May 18, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SIDHARATH BAG
|
May 29, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. HARI OM GOEL
|
May 31, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SUDESH
|
May 31, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. MAHESH KUMAR
|
July 16, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. POOJA CHAWLA
|
July 2, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. HIRALAL
|
July 11, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. ASHA KALRA
|
July 30, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. BABY BHAWNA
|
August 13, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. URMILA AND ORS
|
May 11, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SABITA DEVI & ORS
|
May 25, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. BABU RAM & ORS
|
September 5, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. KHUSHBOO DEVI
|
July 23, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SUKHVINDER SINGH
|
March 14, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. KOMAL
|
November 27, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. BHAGWAN SINGH RAWAT & ORS
|
September 6, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. MERCURY RUBBER MILLS
|
January 25, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. KAVITA SINGAL
|
January 13, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. BIMLA
|
January 23, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SMT SHINY
|
January 10, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. A MOHAN
|
March 14, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. BALWANT SINGH NEGI
|
January 17, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. BAIJNATH DASS
|
February 6, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. AMITA TRIPATHI
|
February 8, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. USHA
|
February 8, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. NARESH KUMAR
|
March 22, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. BALESHWAR
|
February 23, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. PREETI BHATIA
|
March 5, 2012 |
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ORIENTAL INSURANCE CO. LTD Vs. NIRMALA
|
November 1, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. HASAN RAJA
|
September 18, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. SUNIL KUMAR
|
September 26, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. LAXMI BHARTI
|
December 18, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. PARVIN DEVI
|
December 18, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. USHA
|
February 24, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. HARI SHANKER SHARMA
|
March 26, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. ANIL KUMAR SHARMA
|
March 16, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. RAM SHANKAR MANDAL
|
May 11, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. MAMTA KUMARI
|
September 6, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. ANIL KUMAR JHA
|
September 4, 2012 |
|
ORIENTAL INSURANCE CO. LTD.
Vs. RAKESH KUMAR
|
February 29, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BALDEV RAJ CHIB
|
May 28, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SIKANDER AND ANR.
|
October 11, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. NANHI @ NANNI & ORS.
|
October 31, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MASTER DAIYAN
|
November 6, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAMAN JI THAKUR & ORS.
|
September 26, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KUSUM & ORS.
|
September 26, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BIMLESH
|
September 7, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. EKRAMMUDDIN & ORS.
|
May 23, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SANDEEP TOMAR & ORS.
|
May 25, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SONIKA & ORS.
|
April 26, 2012 |
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ORIENTAL INSURANCE CO. LTD. Vs. CHAMAN LAL GHAI & OTHERS
|
September 28, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. VARUN KUMAR @ TEENU & ORS.
|
December 6, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. HARDIYANAND PARSHAD & ORS.
|
December 6, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MASTER SATVIR KUMAR & ORS.
|
December 6, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MS. MAANSI ZALPURI & ORS.
|
December 6, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. LAXMI YADAV & ORS.
|
August 3, 2012 |
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ORIENTAL INSURANCE CO. LTD. Vs. ANIL KUMAR GUJRAL & ORS.
|
December 12, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. CHHOTE LAL & ORS.
|
September 12, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RADHA & ORS.
|
December 12, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SMT. VANDANA SHUKLA & ORS.
|
December 18, 2012 |
|
ORIENTAL INSURANCE CO.LTD Vs. KRISHNA
|
November 6, 2012 |
|
ORIENTAL INSURANCE CO.LTD. Vs. SHANTI
|
July 2, 2012 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MASTER SHEKHAR
|
April 13, 2012 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ROSHNI DEVI
|
April 19, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SHEFALI GOEL
|
May 11, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. PRABHU DAYAL
|
July 24, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. GHANSHYAM
|
July 24, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. CHANDONA PRAMANIK
|
July 11, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MUNESH
|
August 14, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BS BHARGAV
|
August 14, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ARVIND KUMAR
|
August 6, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ALTAF HUSSAIN
|
September 14, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. UTTAM SINGH
|
August 28, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BABY KOMAL
|
November 27, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KANWARJIT SINGH
|
December 3, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ARUN KUMAR
|
November 23, 2012 |
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ORIENTAL INSURANCE COMPANY LTD Vs. DEEPAK RAO
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December 14, 2012 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ANUJ BAJAJ
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September 18, 2012 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SOM LATA
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October 5, 2012 |
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ORIENTAL INSURANCE COMPANY LTD Vs. PRITAM KUMAR BURMAN
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October 19, 2012 |
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ORIENTAL INSURANCE COMPANY LTD Vs. RANJANA MISHRA
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October 12, 2012 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SANJAY RATHI & OTHERS
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December 11, 2012 |
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ORIENTAL INSURANCE COMPANY LTD Vs. RAJNI DEVI
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January 6, 2012 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. MITHLESH & OTHERS
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November 21, 2012 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. RASHMI & ORS.
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November 16, 2012 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. JAI CHAND & ORS.
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September 4, 2012 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. SUNITA DEVI & ORS.
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August 24, 2012 |
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OSWAL AGRO MILLS LTD Vs. LAXMI OIL MILLS PVT LTD
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March 6, 2012 |
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OSWAL PETROCHEMICALS Vs. UNION OF INDIA
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July 24, 2012 |
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OTIS ELEVATOR CO INDIA LTD Vs. R N MEHROTRA P O LABOUR COURT
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October 5, 2012 |
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OVERNITE EXPRESS LIMITED Vs. OVERNITE EXPRESS KARAMCHARI
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November 22, 2012 |
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P BANERJEE Vs. BHARAT HEAVY ELECTRICALS LIMITED
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August 27, 2012 |
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P C YADAV Vs. UOI
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August 14, 2012 |
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P E LYALL Vs. BALWANT SINGH
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January 3, 2012 |
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P K BAJAJ Vs. STATE NCT OF DELHI
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May 10, 2012 |
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P N SALUJA Vs. STATE BANK OF INDIA
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January 27, 2012 |
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P N SINGH Vs. UNION OF INDIA
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March 15, 2012 |
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P P MARINA Vs. STATE
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April 20, 2012 |
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P P RELAN Vs. UOI
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October 5, 2012 |
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P R R NAIR Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY & ORS
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August 1, 2012 |
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P S G STEEL PVT LTD Vs. UNION OF INDIA
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July 20, 2012 |
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P V LALITHA Vs. UOI
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July 19, 2012 |
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P VENKATESAN Vs. SECRETARY TO THE GOVT OF INDIA
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March 2, 2012 |
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P.D. SINGH Vs. UOI & ORS.
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October 31, 2012 |
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P.K. PAUL Vs. UOI
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September 11, 2012 |
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P.N. BHAT Vs. UNION OF INDIA
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September 20, 2012 |
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P.N. BHAT Vs. UNION OF INDIA
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September 27, 2012 |
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P.N. SALUJA Vs. STATE BANK OF INDIA
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September 10, 2012 |
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P.N.HANDA Vs. SANDEEP SHARMA
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October 10, 2012 |
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P.P. ASSOCIATES Vs. MOHAN LAL
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October 15, 2012 |
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PAAM PHARMACEUTICALS P LTD Vs. INDIA SME RECONSTRUCTION CO LTD
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April 9, 2012 |
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PACHRANGA INTERNATIONAL CHANDER GROUP Vs. PACHRANGA INTERNATIONAL PVT LTD
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March 30, 2012 |
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PACIFIC GARMENTS PVT. LTD Vs. ORIENTAL INSURANCE CO. LTD
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November 20, 2012 |
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PACIFIC SPIRITS (P) LTD Vs. PUNJAB NATIONAL BANK
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November 7, 2012 |
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PAHUJA SEEDS PVT LTD Vs. TAKII & CO LTD
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March 20, 2012 |
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PAL ENTERPRISES Vs. CIT
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May 9, 2012 |
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PAL ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
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March 26, 2012 |
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PAL KHERA Vs. CHAND RANI KHERA
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April 23, 2012 |
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PALA SINGH TANCK Vs. UNION OF INDIA & ANR.
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January 11, 2012 |
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PALLAVI VERMA Vs. UNIVERSITY OF DELHI AND ANR
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September 27, 2012 |
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PAMELA KUMAR Vs. ARUN MOHAN
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February 27, 2012 |
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PANACEA BIOTECH LTD Vs. COMMISSIONER OF TRADE AND TAXES
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December 14, 2012 |
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PANDIT CONSTRUCTION CO Vs. R P SINGH
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March 1, 2012 |
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PANDIT CONSTRUCTION CO Vs. D D A
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March 1, 2012 |
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PANDIT PAPPU DUBEY Vs. STATE
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January 17, 2012 |
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PANKAJ ALIAS JAGGI ALIAS DIMPLE Vs. STATE
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April 13, 2012 |
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PANKAJ CHOUDHARY Vs. UOI
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September 26, 2012 |
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PANKAJ KUMAR Vs. STATE (N.C.T.) OF DELHI
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September 27, 2012 |
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PANKAJ KUMAR Vs. PREM PARKASH
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July 25, 2012 |
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PANKAJ KUMAR SINGH Vs. UNION OF INDIA
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November 5, 2012 |
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PANKAJ KUMAR TIWARI Vs. ARMY COLLEGE OF MEDICAL SCIENCES & ORS
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July 10, 2012 |
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PANKAJ MADAN Vs. B P SINGH
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September 18, 2012 |
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PANKAJ NARULA Vs. COMMISSIONER OF CENTRAL EXCISE
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January 3, 2012 |
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PANKAJ NEGI Vs. UNION OF INDIA
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July 9, 2012 |
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PANTALOON RETAIL Vs. GOVT. OF NCT OF DELHI
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November 1, 2012 |
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PANTALOON RETAIL INDIA LTD Vs. AMER SPORTS MALAYSIA SDN BHD
|
May 9, 2012 |
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PANTALOON RETAIL INDIA PVT. LTD Vs. AMER SPORTS MALAYSIA SDN BHD & ANR.
|
May 31, 2012 |
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PAPPAN KUMAR Vs. DUSIB
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February 7, 2012 |
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PAPPU ALIAS HEM CHAND Vs. STATE GOVT OF NCT OF DELHI
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July 3, 2012 |
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PARAG DALMIA Vs. SPECIAL DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE
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July 6, 2012 |
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PARAGON HEALTHCARE PVT LTD Vs. STATE
|
August 8, 2012 |
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PARAMJEET KAUR Vs. AMARJEET SINGH
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February 8, 2012 |
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PARAMJIT KAUR Vs. SUKHCHAIN ALIAS GORA SINGH
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August 17, 2012 |
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PARAMJIT SINGH CHOPRA Vs. MAPLES CORPORATE SERVICES PVT. LTD
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November 20, 2012 |
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PARAMVIR RANA Vs. STATE
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March 27, 2012 |
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PARAS LUBRICANTS LTD Vs. NARESH KUMAR BANSAL
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July 18, 2012 |
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PARASHAR ESTATE PVT LTD Vs. PARASHAR REALTY PVT LTD
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August 17, 2012 |
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PARLE AGRO PVT LTD Vs. P RABH FOODS
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March 20, 2012 |
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PARMA NAND Vs. MANI RAM AGGARWAL & ORS.
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March 28, 2012 |
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PARMANAND Vs. SUMAN SHARMA
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July 23, 2012 |
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PARMANAND Vs. STATE
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April 25, 2012 |
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PARMANAND KANSOTIA Vs. SEETHA LATH
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January 20, 2012 |
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PARMARTH EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION AND ORS
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August 9, 2012 |
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PARMESHWAR PRASAD Vs. STATE
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July 3, 2012 |
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PARMESHWARI Vs. STATE BANK OF BIKANER AND JAIPUR
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December 21, 2012 |
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PARMESHWARI DEVI Vs. DALBIR SINGH
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November 26, 2012 |
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PARMINDER SINGH Vs. RADHEY SHYAM
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February 24, 2012 |
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PARMOD DHAWAN Vs. MES BUILDERS ASSOCIATION OF INDIA
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August 13, 2012 |
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PARSHADI LAL Vs. STATE GOVT OF NCT OF DELHI
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April 23, 2012 |
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PARSVNATH DEVELOPERS LIMITED Vs. RAIL LAND DEVELOPMENT
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November 22, 2012 |
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PARTAP SINGH Vs. UNION OF INDIA
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February 28, 2012 |
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PARUL MAHESHWARI Vs. UNIVERSITY OF DELHI
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September 7, 2012 |
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PARVATI DEVI Vs. UNION OF INDIA
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September 26, 2012 |
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PARVATI DEVI Vs. BALDEV SINGH & ORS.
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November 16, 2012 |
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PARVATI SHARMA Vs. STATE
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August 7, 2012 |
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PARVEEN ARORA Vs. RAJ KARNI MEHRA
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February 28, 2012 |
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PARVEEN BANSAL Vs. TATA POWER DELHI DISTRIBUTION LTD
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May 1, 2012 |
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PARVEEN BANSAL Vs. TATA POWER DELHI DISTRIBUTION LTD.
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May 21, 2012 |
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PARVEEN BEGUM AND ANR. Vs. APPELLATE AUTHORITY AND ANR
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May 15, 2012 |
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PARVESH CHAND Vs. SANTOSH KUMARI
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March 2, 2012 |
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PARVESH KUMAR Vs. STATE NCT OF DELHI
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September 10, 2012 |
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PARVESH RANI Vs. UOI
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July 3, 2012 |
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PARVINDER KAUR Vs. RAMESH KUMAR JAIN
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February 22, 2012 |
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PARVINDER SINGH Vs. STATE
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May 28, 2012 |
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PASA INVESTMENT AND LEASING PRIVATE LIMITED Vs. GUPTA PIGMENTS PVT LTD
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September 3, 2012 |
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PATEL ENERGY LIMITED Vs. UNION OF INDIA
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November 30, 2012 |
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PATEL ENERGY LIMITED Vs. UNION OF INDIA
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October 19, 2012 |
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PATI RAM Vs. UNION OF INDIA
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August 9, 2012 |
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PATIL VOSSLOH RAIL SYSTEMS PVT. LTD Vs. UNION OF INDIA
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September 26, 2012 |
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PAWAN ANAND Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
October 1, 2012 |
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PAWAN ANAND Vs. DIRECTOR GENERAL OF HEALTH SERVICES
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August 9, 2012 |
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PAWAN JOLLY Vs. STATE
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February 22, 2012 |
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PAWAN KUMAR Vs. GOVT OF NCT DELHI
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April 10, 2012 |
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PAWAN KUMAR Vs. SANT LAL
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August 6, 2012 |
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PAWAN KUMAR Vs. UNION OF INDIA
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August 13, 2012 |
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PAWAN KUMAR Vs. UNION OF INDIA
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April 11, 2012 |
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PAWAN KUMAR Vs. ASSTT LABOUR COMMISSIONER GOVT OF NCT OF DELHI
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May 14, 2012 |
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PAWAN KUMAR Vs. J N U
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July 3, 2012 |
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PAWAN KUMAR AGGARWAL Vs. GOVT. OF NCT OF DELHI
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January 3, 2012 |
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PAWAN KUMAR DALMIA Vs. HCL INFOSYSTEMS LTD
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March 13, 2012 |
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PAWAN KUMAR GUPTA Vs. MEDICAL COUNCIL OF INDIA
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February 10, 2012 |
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PAWAN SINGHAL Vs. GAURI SHANKAR DEORA
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April 26, 2012 |
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PAWAN SINGHAL Vs. GAURI SHANKAR DEORA
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March 26, 2012 |
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PEAK CHEMICAL CORPORATION INC Vs. NATIONAL ALUMINIUM CO LTD
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February 7, 2012 |
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PEAREY LAL AND SONS PVT LTD Vs. PUNJAB NATIONAL BANK
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July 30, 2012 |
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PEAREY LAL AND SONS PVT LTD Vs. PUNJAB NATIONAL BANK
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August 21, 2012 |
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PEARL BAHL Vs. MCD
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August 16, 2012 |
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PEARL ENGINEERING CO. Vs. COMMISSIONER OF CENTRAL EXCISE
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May 25, 2012 |
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PEC LIMITED Vs. THAI MAPARN TRADING CO. LIMITED
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January 23, 2012 |
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PEE GEE EXPORTS PVT. LTD. Vs. GARGAYA RESEARCH INSTRUMENTS & ORS.
|
September 25, 2012 |
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PEE TEE ENGINEERING ASSOCIATES Vs. BHARAT HEAVY ELECTRICALS LTD
|
August 6, 2012 |
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PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA
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September 20, 2012 |
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PEOPLES UNION FOR DEMOCRATIC RIGHTS & ORS Vs. UNION OF INDIA & ORS
|
September 19, 2012 |
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PEPSI FOOD P. LTD Vs. STATE
|
March 29, 2012 |
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PEPSICO INDIA HOLDINGS PVT. LTD. Vs. UNION OF INDIA
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February 28, 2012 |
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PEPSICO, INC Vs. TRISTOS FOOD PVT. LTD
|
July 17, 2012 |
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PERETTI VAN MELLE BENELUX B V Vs. RAMKRISHNA FOOD PRODUCTS
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March 6, 2012 |
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PHD CHAMBER OF COMMERCE & INDUSTRY Vs. DIRECTOR OF INCOME TAX-EXEMPTIONS
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October 19, 2012 |
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PHILOMINA MARY Vs. MGT OF ST JOHN CO-EDUCATION SCHOOL KHERA KHURD DELHI
|
July 3, 2012 |
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PHONOGRAPHIC PERFORMANCE LTD Vs. HT MEDIA LTD
|
November 30, 2012 |
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PHOOL KESRI Vs. STATE
|
April 26, 2012 |
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PHOOLWATI DEVI Vs. UOI
|
July 19, 2012 |
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PICK UP CARRIERS Vs. NATIONAL INSURANCE CO LTD
|
July 4, 2012 |
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PINE PACKAGING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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March 29, 2012 |
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PINTU SINGH YADAV Vs. UOI
|
December 13, 2012 |
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PINTU SINGH YADAV Vs. UOI
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September 13, 2012 |
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PISTA DEVI Vs. YAMEEN
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January 25, 2012 |
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PITAMBER DUTT Vs. DDA
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January 16, 2012 |
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PITAMBER DUTT Vs. DELHI DEVELOPMENT AUTHORITY
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August 14, 2012 |
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PLL-PCL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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September 28, 2012 |
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POCKET B MIG FLATS WELFARE ASSOCIATION Vs. DDA
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August 16, 2012 |
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POKHAR MAL Vs. OM PARKASH
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February 15, 2012 |
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POLAR INDUSTRIES LTD Vs. ARIHANT COMMUNICATIONS & MARKETING COMPANY
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January 16, 2012 |
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POLYPLEX CORPORATION LTD Vs. CIT
|
April 27, 2012 |
|
POOJA Vs. LEELADHAR
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April 10, 2012 |
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POOJA MOHAN Vs. HAMDARD INSTITUTE OF MEDICAL SCIENCES AND RESEARCH JAMIA HAMDARD
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September 14, 2012 |
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POONAM Vs. KOTAK MAHINDRA BANK LTD.
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January 20, 2012 |
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POONAM DEVI Vs. BIRJU YADAV @ BACHHU
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April 20, 2012 |
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POONAM KHANNA Vs. V.P. SHARMA
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January 30, 2012 |
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POONAM SHARMA Vs. PREM NATH ANAND BUILDCON PVT LTD
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January 11, 2012 |
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POONAM VIG Vs. SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS
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September 11, 2012 |
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POWER GRID CORPORATION OF INDIA Vs. L S CABLE
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April 10, 2012 |
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PRABHA LAMA Vs. UNIVERSITY OF DELHI
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July 11, 2012 |
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PRABHA RAJPUT Vs. DELHI ADMINISTRATION NCT OF DELHI
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July 24, 2012 |
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PRABHA RAJPUT Vs. DELHI ADMINISTRATION NCT OF DELHI
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July 4, 2012 |
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PRABHA WADHWAN Vs. UOI
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September 11, 2012 |
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PRABHASH KUMAR SINGH Vs. STATE & ANR.
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September 26, 2012 |
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PRABHASH KUMAR SINGH Vs. STATE
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September 25, 2012 |
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PRABHASH SHARMA Vs. STATE
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June 1, 2012 |
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PRABHAT KUMAR SINGH Vs. ARMY COLLEGE OF MEDICAL SCIENCES AND ORS.
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May 31, 2012 |
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PRABHAWATI Vs. NEW INDIA ASSURANCEC CO LTD
|
July 31, 2012 |
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PRABHU DAYAL Vs. INDER DEV
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January 24, 2012 |
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PRABHU LAL Vs. UOI
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December 14, 2012 |
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PRABIN KESRI Vs. ARCHEOLOGICAL SURVEY OF INDIA
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January 20, 2012 |
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PRABIR KUMAR MAZUMDAR Vs. UOI
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September 7, 2012 |
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PRADEEP Vs. STATE
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April 10, 2012 |
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PRADEEP AGGARWAL Vs. DHARMESH SHARMA
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September 4, 2012 |
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PRADEEP CHANDRA & ANR. Vs. STATE & ANR.
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March 20, 2012 |
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PRADEEP GOYAL Vs. STATE
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January 4, 2012 |
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PRADEEP HOLDINGS PRIVATE LIMITED Vs. MAP AUTO LIMITED
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October 3, 2012 |
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PRADEEP JAIN Vs. STATE
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November 21, 2012 |
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PRADEEP KAUL Vs. CHAIRMAN (ACTING) UNIVERSITY GRANTS
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December 6, 2012 |
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PRADEEP KUMAR Vs. PUKMANI DEVI
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December 10, 2012 |
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PRADEEP KUMAR Vs. UOI
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February 21, 2012 |
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PRADEEP KUMAR GUPTA Vs. HARI RAM GUPTA DECD THRU LRS
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March 15, 2012 |
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PRADEEP KUMAR SAXENA Vs. PRASHANT VIHAR
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April 25, 2012 |
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PRADEEP KUMAR TYAGI Vs. BIMLA TYAGI
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August 6, 2012 |
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PRADEEP PANT Vs. GOVT OF NCT DELHI
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April 27, 2012 |
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PRADEEP SINGH Vs. PREM KAUR
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September 19, 2012 |
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PRADEEP VINOD CONSTRUCTION CO ENTINEERS AND CONTRA Vs. D E N /III N RLYU DRM,S OFFIE
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January 2, 2012 |
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PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF UP LIMITED Vs. BELL POLYMERS
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August 24, 2012 |
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PRADIP KUMAR DAS Vs. UNION OF INDIA
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July 27, 2012 |
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PRADIP KUMAR DAS Vs. R S SHARMA
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July 13, 2012 |
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PRAFULL KUMAR SINGH Vs. UNION PUBLIC SERVICE COMMISSION
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August 28, 2012 |
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PRAFULLA KUMAR BARIK Vs. K NATHAN
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March 16, 2012 |
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PRAGA INDUSTRIES PVT LTD Vs. MANOHAR LAL KAPUR
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April 18, 2012 |
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PRAGATI BUILDERS Vs. RAM MURTY PYARA LAL
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July 3, 2012 |
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PRAGATI CONSTRUCTION COMPANY P LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
July 16, 2012 |
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PRAGATI FABRICATION PVT LTD Vs. SHIVA AUTO CAR INDIA PVT LTD
|
August 27, 2012 |
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PRAGUN BUILDTECH P LTD Vs. SARLA AGGARWAL
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March 30, 2012 |
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PRAGYA CHAUDHARY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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February 6, 2012 |
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PRAHLAD RAI MITTAL Vs. RITA DEVI
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December 21, 2012 |
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PRAHLAD SWAROOP AGGARWAL Vs. BALDEV SINGH
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March 16, 2012 |
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PRAJA MECHANICALS PVT LTD Vs. VARDAAN AGROTECH PVT LTD
|
January 3, 2012 |
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PRAKASH Vs. STATE
|
March 30, 2012 |
|
PRAKASH Vs. STATE OF DELHI
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October 15, 2012 |
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PRAKASH CHANDRA Vs. CENTRAL BUREAU OF INVESTIGATION
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March 14, 2012 |
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PRAKASH JHA PRODUCTIONS Vs. BATA INDIA LIMITED
|
October 17, 2012 |
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PRAKASH JHA PRODUCTIONS Vs. BATA INDIA LIMITED
|
November 7, 2012 |
|
PRAKASH JHA PRODUCTIONS Vs. BATA INDIA LIMITED AND OTHERS
|
November 5, 2012 |
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PRAKASH NATH Vs. ASHOKA MANUFACTURING CO PVT LTD
|
July 13, 2012 |
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PRAKRAM SINGH CHAUDHARY Vs. P.C. JEWELLERS PVT. LTD
|
September 21, 2012 |
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PRAMILA DEVI Vs. AJAY KUMAR
|
October 15, 2012 |
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PRAMOD Vs. STATE
|
September 11, 2012 |
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PRAMOD BAJAJ Vs. RAKHEE
|
May 14, 2012 |
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PRAMOD GUPTA Vs. ROMESH POWER PRODUCT PVT LTD
|
July 26, 2012 |
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PRAMOD KUMAR Vs. STATE OF NCT OF DELHI
|
August 1, 2012 |
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PRAMOD KUMAR Vs. SUNITA
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February 22, 2012 |
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PRAMOD KUMAR Vs. UNION OF INDIA & ORS.
|
November 21, 2012 |
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PRAMOD KUMAR Vs. STATE
|
March 14, 2012 |
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PRAMOD KUMAR GOLA Vs. DIRECTORATE OF ENFORCEMENT
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April 24, 2012 |
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PRAMOD KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
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July 31, 2012 |
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PRAMOD KUMAR JAIN Vs. STATE
|
August 22, 2012 |
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PRAMOD MITTAL Vs. CIT
|
October 11, 2012 |
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PRAMOD MITTAL Vs. CIT
|
February 8, 2012 |
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PRANAY DUBEY Vs. MEENA KUMARI
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March 7, 2012 |
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PRASANTA KALITA Vs. UNION OF INDIA
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October 5, 2012 |
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PRASAR BHARATI Vs. B4U MULTIMEDIA INTERNATIONAL LTD
|
January 17, 2012 |
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PRASHANT DASS Vs. UOI
|
February 10, 2012 |
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PRASHANT DUTTA Vs. NATIONAL INSURANCE CO. LTD.
|
March 30, 2012 |
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PRASHANT KUMAR Vs. DELHI TRANSPORT CORPORATION
|
October 18, 2012 |
|
PRASHANT NARULA Vs. MCD
|
August 9, 2012 |
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PRASHANTA KUMAR SEN Vs. UOI
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March 19, 2012 |
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PRASUN MAJUMDAR Vs. UOI
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July 16, 2012 |
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PRATAP SINGH Vs. RAM CHANDRA PATHAK
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July 5, 2012 |
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PRATAP SINGH BIST & ANR Vs. UNIVERSITY OF DELHI & ANR.
|
March 14, 2012 |
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PRATEEK ROHILLA Vs. INDIAN INSTITUTE OF TECHNOLOGY DELHI
|
March 27, 2012 |
|
PRATIBHA FINVEST P.LTD Vs. ITO WARD
|
December 5, 2012 |
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PRATIK SAXENA Vs. UOI
|
December 5, 2012 |
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PRAVEEN Vs. DEVA
|
April 30, 2012 |
|
PRAVEEN Vs. STATE
|
April 30, 2012 |
|
PRAVEEN KUMAR Vs. UNION OF INDIA
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August 6, 2012 |
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PRAVEEN KUMAR G Vs. UNION OF INDIA
|
September 12, 2012 |
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PRAVEEN NAGAR Vs. STATE NCT OF DELHI
|
February 7, 2012 |
|
PRAVEEN SHARMA Vs. RADHA KISHAN
|
October 4, 2012 |
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PREETI Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
March 5, 2012 |
|
PREM Vs. STATE
|
December 18, 2012 |
|
PREM BHATNAGAR THRU'S LRS Vs. RAVI MOHAN BHATNAGAR
|
August 6, 2012 |
|
PREM CHAND Vs. SUBHASH CHAND SAINI
|
September 4, 2012 |
|
PREM DAHIYA Vs. ASHOK KUMAR & ANR.
|
October 18, 2012 |
|
PREM DASS Vs. STATE OF DELHI
|
March 29, 2012 |
|
PREM DEVI Vs. JAGDISH KUMAR
|
July 2, 2012 |
|
PREM KUMAR Vs. UNION OF INDIA
|
July 6, 2012 |
|
PREM KUMAR SHARMA Vs. NARESH KUMAR SAINI
|
November 23, 2012 |
|
PREM LATA Vs. CENTRAL INFORMATION COMMISSION
|
April 26, 2012 |
|
PREM LATA Vs. PAWAN KUMAR KHURANA & ORS.
|
February 15, 2012 |
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PREM LATA ALFRAD Vs. MATA DIN
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May 4, 2012 |
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PREM LATA BHARDWAJ Vs. SUSHIL KUMAR GUPTA
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July 30, 2012 |
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PREM NARAIN Vs. VISHNU AVTAR
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March 30, 2012 |
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PREM NATH ANAND BUILDCON PVT. LTD. & ANR. Vs. POONAM SHARMA
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July 3, 2012 |
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PREM NATH MOTORS LTD Vs. UNION OF INDIA
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September 4, 2012 |
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PREM PEYARA Vs. KAMLA SINHA ALIAS KAMALA PREM
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October 12, 2012 |
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PREM PRAKASH Vs. UNION OF INDIA
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January 20, 2012 |
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PREM PRAKASH MALIK Vs. RAM GOPAL RAJVANSHI
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August 29, 2012 |
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PREM RAJ Vs. BABU RAM GUPTA
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September 3, 2012 |
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PREM RAJ CHAUDHRY Vs. R C OHRI
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March 1, 2012 |
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PREM SINGH Vs. P O LABOUR COURT NO V
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July 24, 2012 |
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PREMIER TISSUES INDIA LTD. Vs. ROLIA TISSUES INDUSTRIES
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February 22, 2012 |
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PRERNA @ BANI SOHAL Vs. STATE
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February 29, 2012 |
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PRESIDENT'S SECRETARIAT A.S.CHANDHIOK Vs. NITISH KUMAR TRIPATHI
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June 14, 2012 |
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PRESS TRUST OF INDIA LTD Vs. NAVBHARAT PRESS (BHOPAL PVT. LTD
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March 20, 2012 |
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PRICEWATERHOUSE COOPERS PVT. LTD. Vs. M.C.D. & ORS.
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March 12, 2012 |
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PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LTD
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April 18, 2012 |
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PRION ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
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August 14, 2012 |
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PRITAM LAL BANSAL Vs. ANAND AGARWAL & ORS.
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January 10, 2012 |
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PRITHI PAL SINGH & ORS. Vs. STATE OF DELHI
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April 26, 2012 |
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PRITHVIRAJ SEHLI @ PRACHA PRACHASERI Vs. STATE
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September 7, 2012 |
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PRITI RANJAN SINHA Vs. NATIONAL BOARD OF EXAM
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January 30, 2012 |
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PRITPAL SINGH CHAWLA Vs. STATE
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January 13, 2012 |
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PRIYA EXHIBITORS (P) LTD Vs. ORIENTAL BANK OF COMMERCE
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October 9, 2012 |
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PRJ INFRACON PVT. LTD. Vs. ARHAM FINANCE & INVESTMENT SERVICES LTD.
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December 7, 2012 |
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PROGETTO GRANO S.P.A Vs. SHRI LAL MAHAL LIMITED
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February 9, 2012 |
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PROMILA Vs. HAZI GULAM RASOOL
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September 28, 2012 |
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PROMILA & ORS. Vs. RAM BABU & ORS.
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May 31, 2012 |
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PROWESS BUILDCON PRIVATE LIMITED Vs. CLEVA BUILDERS AND DEVELOPERS PRIVATE LIMITED
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July 25, 2012 |
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PT. MUNSHI RAM & ASSOCATES Vs. DDA
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November 1, 2012 |
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PTC INDIA LIMITED Vs. JAIPRAKASH POWER VENTURES LTD
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May 15, 2012 |
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PUNDIT PREM RAJ Vs. DLF HOUSING AND CONST P LTD
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July 26, 2012 |
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PUNEET AGARWAL Vs. UNION OF INDIA
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January 30, 2012 |
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PUNEET ANAND Vs. GOVT OF NCT OF DELHI
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July 20, 2012 |
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PUNEET JAIN Vs. SEBI & ANR.
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August 6, 2012 |
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PUNEET KUMAR SHARMA Vs. STATE OF DELHI
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December 13, 2012 |
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PUNEET RAO Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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August 8, 2012 |
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PUNJAB & SIND BANK Vs. LALIT MOHAN MADAN
|
May 23, 2012 |
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PUNJAB AND SIND BANK Vs. TEXTILE SYNDICATE
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July 30, 2012 |
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PUNJAB AND SIND BANK Vs. COMMISSIONER OF INCOME TAX
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September 12, 2012 |
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PUNJAB AND SINDH BANK Vs. SATWANT SINGH KOCHHAR
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February 3, 2012 |
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PUNJAB NATIONAL BANK Vs. VIRENDRA PRAKASH
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February 8, 2012 |
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PUNJAB NATIONAL BANK Vs. R S SHARMA
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July 13, 2012 |
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PUNJAB NATIONAL BANK Vs. S P DHOOT
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July 13, 2012 |
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PUNJAB NATIONAL BANK Vs. GURJEET KAUR
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April 16, 2012 |
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PUNJAB NATIONAL BANK Vs. SATENDER KUMAR GARG
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April 26, 2012 |
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PUNJAB NATIONAL BANK Vs. BIJLEE CONSTRUCTION
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April 11, 2012 |
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PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. SWARAN SINGH
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September 17, 2012 |
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PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICE
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February 7, 2012 |
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PUNNAMANA AGENCIES Vs. MARUBENI CORPORATION
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October 8, 2012 |
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PURAN @ MANOJ Vs. STATE (G N C T OF DELHI)
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January 9, 2012 |
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PURAN CHAND Vs. PURAN CHAND
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February 29, 2012 |
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PURAN CHAND Vs. MANAGEMENT OF INDIA INTERNATIONAL CENTRE
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July 11, 2012 |
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PURAN CHAND Vs. BHAGWAN SINGH VERMA
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September 4, 2012 |
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PURAN CHAND & ANR Vs. ABHAY KUMAR & ORS
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February 29, 2012 |
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PURAN CHAND ARORA (SINCE DECEASED) THROUGH LRS Vs. STATE OF NCT OF DELHI
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February 2, 2012 |
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PURAN CHAND OBEROI Vs. JITENDER OBEROI
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October 15, 2012 |
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PURAN CHANDRA MATHPAL Vs. UOI
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May 3, 2012 |
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PURAN LAL Vs. PRAVEEN KANSAL
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January 19, 2012 |
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PURAN SINGH Vs. NARESH KUMAR
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July 2, 2012 |
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PURAN SINGH Vs. STATE
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October 12, 2012 |
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PURAN SINGH & ANR. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS
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February 1, 2012 |
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PURNIMA Vs. NEW INDIA ASSURANCE COMPANY LTD
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October 5, 2012 |
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PURSHOTTAM LAL GOEL Vs. GURDHIAN SINGH
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July 2, 2012 |
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PUSHKAR MAL VERMA Vs. STATE CBI
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June 1, 2012 |
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PUSHKAR SAXENA Vs. GOVT OF NCT OF DELHI AND ORS
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May 16, 2012 |
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PUSHPA BUILDER LTD Vs. VIKRAM HINGORANI
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January 13, 2012 |
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PUSHPA DEVI Vs. UOI
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September 14, 2012 |
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PUSHPA GUPTA Vs. MUNNA LAL
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May 22, 2012 |
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PUSHPA RANI Vs. SUNITA RANI
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January 24, 2012 |
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PUSHPA RANI Vs. STATE
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March 14, 2012 |
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PUSHPENDER SINGH Vs. RAJ KUMAR KASHYAP
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September 27, 2012 |
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PUSHPENDRA SINGH Vs. L G OF DELHI
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March 28, 2012 |
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PUSHPESH SINHA Vs. RAJIV BATRA
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January 24, 2012 |
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PUSTAK MAHAL PUBLISHERS Vs. HARDWARI LAL SHARMA
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August 6, 2012 |
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QUALCOMM INCORPORATED Vs. ASISTANT DIRECTOR OF INCOME TAX
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August 29, 2012 |
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QUICK CABS PVT LTD Vs. GOVT OF NCT OF DELHI
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August 30, 2012 |
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R A KHEMANI Vs. UNION OF INDIA
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May 24, 2012 |
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R K AGARWAL Vs. SECY BRDB
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October 10, 2012 |
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R K BANSAL Vs. UOI
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July 11, 2012 |
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R K CHANDOLIA Vs. CBI
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April 11, 2012 |
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R K GUPTA Vs. NATIONAL BUILDING CONSTRUCTION
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July 31, 2012 |
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R K JAIN Vs. UNION OF INDIA
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April 20, 2012 |
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R K KAPOOR Vs. UNION OF INDIA
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April 23, 2012 |
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R K MACHINE TOOLS (P) LTD Vs. UNION OF INDIA
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July 9, 2012 |
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R K MADAAN Vs. STATE OF NCT OF DELHI
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April 13, 2012 |
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R K SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS
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March 26, 2012 |
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R K TANDON Vs. SECY DEPTT OF POWER
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March 5, 2012 |
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R L MORIA Vs. CHAIRMAN CUM MANAGING DIRECTOR NATIONAL AVIATION COMPANY OF INDIA LTD
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April 19, 2012 |
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R MUTHUSWAMY Vs. THE MANAGEMENT OF M/S BHOR INDUSTRIES LTD
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July 23, 2012 |
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R N SAHNI Vs. FINANCIAL COMMISSIONER
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July 31, 2012 |
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R N SAHNI Vs. FINANCIAL COMMISSIONER
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April 10, 2012 |
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R P G TRANSMISSIONS LTD Vs. STATE
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July 2, 2012 |
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R R RANA Vs. STATE
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May 22, 2012 |
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R S BUILDERS AND ENGINEERS LTD Vs. BUMI HIWAY M SDN BHD
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February 16, 2012 |
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R S MISRA Vs. UOI
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July 23, 2012 |
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R S UPADHYAY Vs. UNION OF INDIA
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February 8, 2012 |
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R T PARAMHANS Vs. UNION OF INDIA
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September 5, 2012 |
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R T PARAMHANS Vs. UNION OF INDIA
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August 5, 2012 |
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R VASUDEVAN Vs. CBI
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June 1, 2012 |
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R.C.GOEL Vs. COMMISSIONER OF INCOMETAX
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December 4, 2012 |
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R.C.VASUDEV Vs. PUNJAB NATIONAL BANK
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January 24, 2012 |
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R.D. MANGAT Vs. BRIJ MOHAN
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September 27, 2012 |
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R.K. JAIN Vs. UNION OF INDIA
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February 15, 2012 |
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R.K. JAIN Vs. UNION OF INDIA
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February 29, 2012 |
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R.K.ROHILLA Vs. SYNDICATE BANK
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December 17, 2012 |
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R.K.SHARMA Vs. UNION OF INDIA
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December 6, 2012 |
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R.K.SUREKHA Vs. J.P.JAIN & SONS (HUF)
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January 19, 2012 |
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R.N. SOIN AND SONS (P) LTD Vs. APPROPRIATE AUTHORITY
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February 2, 2012 |
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R.R ENTERPRISES Vs. C.M.D OF M/S GARWARE-WALL ROPES LTD
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September 13, 2012 |
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R.R. BUILDERS & FURNISHERS PVT. LTD. Vs. INDER RAJ & ORS.
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August 22, 2012 |
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R.S.R.T.CORPN.LTD Vs. K.S.MOHANA KUMAR
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September 28, 2012 |
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RABINDER MISHRA ALIAS RABIN MISHRA ALIAS RAMIN MISHRA Vs. STATE GOVT NCT OF DELHI
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July 25, 2012 |
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RACHNA BHADRA Vs. ARUN BHADRA
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May 9, 2012 |
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RADEKA CHAUDHARY Vs. NCT OF DELHI & ANR
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January 31, 2012 |
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RADHA BALLAB ELECTRICALS Vs. B S E S RAJDHANI POWER LTD
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October 4, 2012 |
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RADHA KRISHAN BHARDWAJ ALIAS RAKESH KUMAR SHARMA Vs. ISHWAR DUTT SHARMA
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March 5, 2012 |
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RADHA RANI Vs. D T C
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July 13, 2012 |
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RADHARAMANA CAPITAL SERVICES PVT LTD Vs. JAYPEE CAPITAL SERVICES LTD
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November 30, 2012 |
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RADHEY SHYAM Vs. JAIBIR SINGH
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September 6, 2012 |
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RADHEY SHYAM PANDEY Vs. UNION OF INDIA
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July 27, 2012 |
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RADHEY SHYAM SHARMA Vs. UNION OF INDIA
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December 14, 2012 |
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RADHIKA MEHTA Vs. PANASONIC INDIA PVT LTD
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February 6, 2012 |
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RADHIKA METALS AND MINERALS Vs. UNION OF INDIA
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March 27, 2012 |
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RADHIKA NARANG Vs. KARAN RAJ NARANG
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April 13, 2012 |
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RADIANT OVERSEAS PVT LTD Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA
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May 11, 2012 |
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RADIO SYSTEMS INC. Vs. UNION OF INDIA AND ANR.
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October 9, 2012 |
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RAFI AHMAD KHAN Vs. JALALUDIN
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September 13, 2012 |
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RAGHAV GUPTA & ORS. Vs. FOOD INSPECTOR
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January 30, 2012 |
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RAGHBIR RAI Vs. PREM LATA
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November 29, 2012 |
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RAGHBIR SINGH Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
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January 5, 2012 |
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RAGHBIR SINGH Vs. APPROPRIATE AUTHORITY I T DEPTT
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February 5, 2012 |
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RAGHUBAR DAYAL OM PRAKASH Vs. JAI KISHAN ROHTAGI
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May 29, 2012 |
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RAGHUBIR KUMAR DHAWAN Vs. M/S. SWIFT MOTORS (P) LTD. AND ORS.
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November 19, 2012 |
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RAGHUBIR SARAN CHARITABLE TRUST Vs. PUMA SPORTS INDIA PVT LTD
|
July 4, 2012 |
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RAGHUBIR SARAN CHARITABLE TRUST Vs. ARUN KUMAR JAIN
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September 27, 2012 |
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RAGHUBIR SINGH Vs. STATE
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November 7, 2012 |
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RAGHUBIR SINGH Vs. AGRICULTURE PRODUCE MARKET COMMITTEE GNCT OF DELHI
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May 16, 2012 |
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RAGHUBIR SINGH Vs. CHAIRMAN, DDA
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February 23, 2012 |
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RAGHUBIR SINGH Vs. DIRECTOR GENERAL OF POLICE
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August 31, 2012 |
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RAGHURAJ SINGH Vs. UOI
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January 11, 2012 |
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RAGNI CHOPRA Vs. RAJESH
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December 17, 2012 |
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RAHUL Vs. MANISH KUMAR
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September 27, 2012 |
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RAHUL & ORS. Vs. AMIT KUMAR & ORS.
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September 21, 2012 |
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RAHUL AHLAWAT Vs. ALLAHABAD BANK
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July 18, 2012 |
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RAHUL BEDI Vs. KANWAR PAL
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September 10, 2012 |
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RAHUL GARG Vs. PRADEEP KUMAR AGGARWAL
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July 19, 2012 |
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RAHUL GUPTA Vs. ORIENTAL INSURANCE COMPANY LTD. & ORS.
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September 10, 2012 |
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RAHUL JAIN & ORS. Vs. NARENDER KUMAR & ORS.
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October 17, 2012 |
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RAHUL KUMAR Vs. OM PRAKASH
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January 9, 2012 |
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RAHUL KUMAR Vs. STATE
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March 22, 2012 |
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RAHUL MAKOL Vs. SHILPA MAKOL & ANR.
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January 27, 2012 |
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RAHUL MEHRA Vs. UNION OF INDIA
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July 25, 2012 |
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RAHUL PANDIT Vs. STATE
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March 13, 2012 |
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RAHUL SHARMA Vs. STATE
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March 13, 2012 |
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RAHUL SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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February 22, 2012 |
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RAHULJEE & COMPANY (P). LTD Vs. INCOME TAX APPELLATE TRIBUNAL
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June 1, 2012 |
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RAI BAHADUR CHOUDHRY RUCHI RAM Vs. STATE
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July 3, 2012 |
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RAJ AHUJA Vs. MAJ GENERAL SATISH MEDIRATTA
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September 17, 2012 |
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RAJ BALA Vs. KRISHNA KAUL
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September 3, 2012 |
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RAJ DULARI & ORS. Vs. DTC & ANR.
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February 3, 2012 |
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RAJ KACHROO Vs. SUMER MISRI
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July 26, 2012 |
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RAJ KAUR Vs. PANKAJ KUMAR
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April 26, 2012 |
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RAJ KISHAN Vs. PRAHLAD
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April 17, 2012 |
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RAJ KISHAN & COMPANY Vs. NATIONAL THERMAL POWER CORPORATION
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September 12, 2012 |
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RAJ KISHAN AND COMPANY Vs. NATIONAL THERMAL POWER CORPORATION LTD
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March 13, 2012 |
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RAJ KUMAR Vs. STATE OF DELHI
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March 7, 2012 |
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RAJ KUMAR Vs. UOI & ORS.
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August 5, 2012 |
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RAJ KUMAR Vs. THE STATE OF NCT OF DELHI AND ORS.
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February 7, 2012 |
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RAJ KUMAR Vs. STATE
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October 18, 2012 |
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RAJ KUMAR Vs. B S E S YAMUNA POWER LTD
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July 9, 2012 |
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RAJ KUMAR Vs. NARESH KUMAR
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August 30, 2012 |
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RAJ KUMAR Vs. STATE
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August 17, 2012 |
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RAJ KUMAR @ GUDDU Vs. STATE OF DELHI
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December 21, 2012 |
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RAJ KUMAR @ RAJESH PANDIT Vs. STATE
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February 17, 2012 |
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RAJ KUMAR AGARWAL Vs. STATE BANK OF PATIALA
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January 12, 2012 |
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RAJ KUMAR GUPTA Vs. MOHD. SHAMSHAD
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January 31, 2012 |
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RAJ KUMAR GUPTA Vs. GIRISH BANSAL
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August 1, 2012 |
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RAJ KUMAR GUPTA Vs. INDIA TOURISM DEVELOPMENT CORPORATION
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October 30, 2012 |
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RAJ KUMAR GUPTA Vs. CIT
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March 30, 2012 |
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RAJ KUMAR JADHAV Vs. VINITA RASTOGI
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May 21, 2012 |
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RAJ KUMAR KAPOOR Vs. UNION OF INDIA
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January 9, 2012 |
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RAJ KUMAR M E Vs. UNION OF INDIA
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June 1, 2012 |
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RAJ KUMAR MAHESHWAI Vs. JYOTI GUPTA & ORS.
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February 24, 2012 |
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RAJ KUMAR PRASAD @ RAJ KUMAR VERMA Vs. INDER WATI
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March 6, 2012 |
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RAJ KUMAR RUSTAGI Vs. SANJEEV KUMAR
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September 20, 2012 |
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RAJ KUMAR SOOD Vs. SOOD TECH P LTD
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July 26, 2012 |
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RAJ KUMARI Vs. SHEELA DEVI
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September 4, 2012 |
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RAJ KUMARI Vs. PREETI SATIJA
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January 13, 2012 |
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RAJ KUMARI GARG Vs. S M EZAZ
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March 7, 2012 |
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RAJ KUMARI GARG Vs. S M EZAZ
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August 13, 2012 |
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RAJ NARAIN SINGH & ORS. Vs. DR. ASHOK KUMAR SHARMA & ORS.
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October 18, 2012 |
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RAJ NATH KHOSLA Vs. ACHARYA DR JOHN R BISWAS
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September 3, 2012 |
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RAJ PAL Vs. DHARAMPAL
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January 3, 2012 |
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RAJ PAUL CHAUHAN Vs. ELECTION COMMISSION OF INDIA
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April 20, 2012 |
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RAJ PRAKASH DECD THR LRS Vs. JAI PRAKASH THR LRS
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April 24, 2012 |
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RAJ RANI Vs. MANISH SHARMA
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July 6, 2012 |
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RAJ RANI Vs. SANTOSH KUMAR
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March 20, 2012 |
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RAJ RANI ARORA Vs. KAILASH SHARMA
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February 28, 2012 |
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RAJ RANI CHACHRA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
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September 6, 2012 |
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RAJ RANI SHARMA Vs. GAYATRI KUKREJA
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January 13, 2012 |
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RAJ SINGH Vs. LAXMI CONTAINER CARRIER
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March 13, 2012 |
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RAJ SINGH Vs. KENDRIYA VIDYALAYA SANGATHAN
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April 10, 2012 |
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RAJ SINGH Vs. PUSHPA AGGARWAL
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September 12, 2012 |
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RAJA BAHADUR MOTILAL POONA MILLS LTD Vs. RUBY SINGH
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April 19, 2012 |
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RAJA RAM VASSUDEO PARAB Vs. SECRETARY GENERAL FAMILY PLANNING ASSOCIATION OF INDIA
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January 25, 2012 |
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RAJAN NANDA Vs. ASSTT. COMMISSIONER OF INCOME
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December 10, 2012 |
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RAJANI SHARMA Vs. BODHU
|
October 15, 2012 |
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RAJARAM Vs. STATE OF NCT OF DELHI
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March 1, 2012 |
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RAJASHREE GUPTA Vs. ORIENTAL INSURANCE COMPANY LTD
|
September 10, 2012 |
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RAJASTHAN GLOBAL SECURITIES LIMITED Vs. STATE
|
November 2, 2012 |
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RAJASTHAN ROADWAYS Vs. HARPAL SINGH
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August 29, 2012 |
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RAJASTHAN ROADWAYS Vs. MAGDILINI
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November 27, 2012 |
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RAJASTHAN ROADWAYS, ALWAR Vs. BHAGWAN SINGH & ANR.
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December 7, 2012 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KANHIYA LAL
|
January 9, 2012 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD Vs. K S MOHANA KUMAR
|
September 28, 2012 |
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RAJAT EXPORT IMPORT INDIA PVT LTD Vs. INCOME TAX OFFICER
|
January 18, 2012 |
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RAJAT SHARMA & OTHERS Vs. GOVERNMENT OF NCT OF DELHI AND OTHERS
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March 20, 2012 |
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RAJBIR SHARMA & ORS Vs. SUDHIR SARAN BHATNAGAR
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April 24, 2012 |
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RAJE SINGH Vs. UNION OF INDIA
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April 9, 2012 |
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RAJEEV BAKSHI Vs. STATE OF NCT
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April 27, 2012 |
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RAJEEV BAKSHI Vs. D.R.I.
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February 24, 2012 |
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RAJEEV CHADHA Vs. SHAMA CHADHA NEE SHAMA KAPOOR
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March 21, 2012 |
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RAJEEV DHANRAJ Vs. STATE & ORS.
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August 6, 2012 |
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RAJEEV KAUSHIK Vs. AGYAWATI
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April 20, 2012 |
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RAJEEV KUMAR Vs. UOI
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August 28, 2012 |
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RAJEEV KUMAR AGRAWAL Vs. SRI CHAND
|
July 24, 2012 |
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RAJEEV KUMAR ALIAS RAJEEV RAJ Vs. STATE
|
May 15, 2012 |
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RAJEEV KUMAR BANSAL Vs. UNION OF INDIA
|
May 2, 2012 |
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RAJEEV MITTAL Vs. SANJAY GOEL
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April 19, 2012 |
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RAJEEV SAPRA Vs. DELHI VIDYUT BOARD
|
November 26, 2012 |
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RAJEEV SAXENA Vs. DDA
|
May 17, 2012 |
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RAJENDER Vs. M.S. REDDY
|
November 23, 2012 |
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RAJENDER JAIN Vs. PARVEEN KUMAR
|
February 8, 2012 |
|
RAJENDER KUMAR & ORS Vs. NATIONAL INSURANCE CO LTD & ORS
|
May 31, 2012 |
|
RAJENDER KUMAR ALIAS RAJU Vs. STATE GNCT OF DELHI
|
August 31, 2012 |
|
RAJENDER KUMAR SETHI Vs. SUSHIL KUMAR SETHI
|
October 15, 2012 |
|
RAJENDER PRASAD Vs. LT GOVERNOR
|
January 18, 2012 |
|
RAJENDER PRASAD DABAS Vs. UOI
|
August 27, 2012 |
|
RAJENDER SINGH Vs. RAVINDER YADAV
|
May 9, 2012 |
|
RAJENDER SINGH Vs. STATE GOVT NCT OF DELHI
|
July 17, 2012 |
|
RAJENDER SINGH Vs. UOI AND ORS
|
January 9, 2012 |
|
RAJENDER SINGH Vs. GOVT. OF NCT OF DELHI
|
December 13, 2012 |
|
RAJENDER VERMA Vs. ASHOK MALIK
|
May 18, 2012 |
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RAJENDERPAL SINGH BHATIA Vs. JOGINDER SINGH
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November 23, 2012 |
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RAJENDRA BHARTIYA Vs. RAJ RANI
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September 6, 2012 |
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RAJENDRA KUMAR Vs. UNION OF INDIA AND ORS.
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August 3, 2012 |
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RAJENDRA KUMAR ALIAS RAJU Vs. STATE
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August 31, 2012 |
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RAJENDRA KUMAR SAHU Vs. INSTITUTE OF MARKETING & MANAGEMENT
|
December 5, 2012 |
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RAJENDRA PRASAD DWIVEDI Vs. UNION OF INDIA
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February 16, 2012 |
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RAJENDRA PRASAD OJHA Vs. UOI
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December 4, 2012 |
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RAJENDRA SHANKER Vs. DAVENDRA SHANKER
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April 11, 2012 |
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RAJENDRA WANCHOO Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
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May 16, 2012 |
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RAJENDRA WANCHOO Vs. CHIEF COMMISSIONER
|
May 7, 2012 |
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RAJESH Vs. HIMALAYAN TIMES PVT LTD
|
August 17, 2012 |
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RAJESH Vs. SHAYAM DUBEY
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August 16, 2012 |
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RAJESH & CO Vs. RAVISSANT (P.) LTD
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April 18, 2012 |
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RAJESH AND CO. Vs. RAVISSANT PVT. LTD.
|
February 24, 2012 |
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RAJESH BANDHU Vs. STATE NCT OF DELHI
|
January 9, 2012 |
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RAJESH BEHL Vs. ESS AAY FASHION INDIA PVT LTD
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February 14, 2012 |
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RAJESH JAIN Vs. VIRENDER KUMAR BAGLA
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March 15, 2012 |
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RAJESH KUMAR Vs. STATE
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March 29, 2012 |
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RAJESH KUMAR Vs. OM PRAKASH
|
July 19, 2012 |
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RAJESH KUMAR Vs. RAJU
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July 31, 2012 |
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RAJESH KUMAR Vs. STATE
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May 7, 2012 |
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RAJESH KUMAR Vs. STATE (GOVT. OF NCT) OF DELHI
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December 6, 2012 |
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RAJESH KUMAR Vs. UNION OF INDIA
|
January 18, 2012 |
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RAJESH KUMAR @ RAJU & ORS. Vs. STATE & ANR.
|
February 24, 2012 |
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RAJESH KUMAR BAHLLA Vs. RAJINDER SINGH
|
May 9, 2012 |
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RAJESH KUMAR MEENA Vs. COMMISSIONER OF POLICE
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August 24, 2012 |
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RAJESH KUMAR SHARMA Vs. ESTATE OF LATE SH. RAJ PAL
SHARMA
|
January 2, 2012 |
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RAJESH KUMARI ALIAS RAJESH DEVI Vs. JAI PRAKASH
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May 1, 2012 |
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RAJESH NAGPAL & ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
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November 27, 2012 |
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RAJESH SHARMA Vs. STATE
|
January 4, 2012 |
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RAJESH SHARMA Vs. STATE
|
January 14, 2012 |
|
RAJESH SINGH ADHIKARI @ BABLOO Vs. STATE NCT OF DELHI
|
January 2, 2012 |
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RAJESH TYAGI Vs. STATE N C T OF DELHI
|
July 3, 2012 |
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RAJESH VERMA Vs. UOI
|
February 24, 2012 |
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RAJHANS REALTORS PVT LTD Vs. RAJINDER GOYAL
|
April 23, 2012 |
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RAJIA KHATOON Vs. SURAJ CHOPRA
|
September 14, 2012 |
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RAJINDER GAUR Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2012 |
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RAJINDER KHATRI Vs. GOVT. OF NCT OF DELHI
|
February 29, 2012 |
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RAJINDER KUMAR Vs. VINOD KUMAR
|
March 21, 2012 |
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RAJINDER KUMAR Vs. LAL BACHAN
|
November 29, 2012 |
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RAJINDER KUMAR Vs. STATE
|
May 31, 2012 |
|
RAJINDER KUMAR & ORS. Vs. STATE & ANR.
|
February 24, 2012 |
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RAJINDER KUMAR GUPTA Vs. RAMESHWAR PRASAD GUPTA
|
January 16, 2012 |
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RAJINDER KUMAR GUPTA Vs. STATE
|
July 23, 2012 |
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RAJINDER NATH Vs. PREM NATH MOTORS LIMITED
|
May 25, 2012 |
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RAJINDER SINGH Vs. COMMISSIONER OF POLICE
|
April 13, 2012 |
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RAJINDER SINGH Vs. R.M. SONI
|
May 2, 2012 |
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RAJINDER SINGH Vs. DTC
|
January 30, 2012 |
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RAJIV BATRA Vs. CUSTOMS THR. SHRI M.N. SUBA RAO, A.C.O.
|
January 9, 2012 |
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RAJIV CHOPRA Vs. STATE
|
March 1, 2012 |
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RAJIV CHUGH Vs. GURPREET SINGH
|
July 6, 2012 |
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RAJIV GUPTA Vs. BHAGWAN DASS
|
March 19, 2012 |
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RAJIV GUPTA Vs. BHAGWAN DASS & ORS.
|
March 15, 2012 |
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RAJIV KATARIA Vs. STATE & ANR.
|
February 6, 2012 |
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RAJIV KHANPURI Vs. CANARA BANK
|
May 3, 2012 |
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RAJIV PURI Vs. WEBNEURON SERVICES
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March 26, 2012 |
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RAJIV RAI JAIN Vs. PANDIT BROTHERS
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January 25, 2012 |
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RAJIV SINDHWANI Vs. KISHAN CHAND SAINI
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March 7, 2012 |
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RAJIV VASHISHTHA Vs. BRIJ MOHAN
|
May 30, 2012 |
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RAJKUMAR & ORS. Vs. STATE & ANR.
|
February 27, 2012 |
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RAJKUMAR DEVRAJ Vs. JAI MAHAL HOTELS PVT LTD
|
December 12, 2012 |
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RAJNEESH KUMAR Vs. COMMISSIONER OF POLICE
|
December 11, 2012 |
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RAJNEESH SINGHAL Vs. DIG VIJAY SEEDS PVT LTD
|
August 22, 2012 |
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RAJNI RANI Vs. DDA
|
March 1, 2012 |
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RAJNISH SHARMA Vs. HARISH KUMAR
|
May 10, 2012 |
|
RAJU Vs. STATE
|
August 27, 2012 |
|
RAJU Vs. STATE
|
November 20, 2012 |
|
RAJU GABA Vs. ANDHRA CRICKET ASSOCIATION
|
December 3, 2012 |
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RAJWATI Vs. DELHI TRANSPORT CORPORATION
|
February 8, 2012 |
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RAJYASHREE BHARTIA Vs. ASHOK KUMAR MEHRA
|
May 9, 2012 |
|
RAKESH Vs. GOVT OF NCT OF DELHI
|
April 10, 2012 |
|
RAKESH BALI Vs. SUBHASH CHAND
|
October 17, 2012 |
|
RAKESH CHAND MAHESHWARI Vs. ASAD RAZA ZAIDI & ANR.
|
September 3, 2012 |
|
RAKESH CHANDRA ARYA Vs. STATE
|
July 6, 2012 |
|
RAKESH GOEL Vs. MUKESH KUMAR
|
May 21, 2012 |
|
RAKESH GUPTA Vs. STATE OF NCT OF DELHI
|
May 11, 2012 |
|
RAKESH GUPTA Vs. AKHIL JAIN
|
September 6, 2012 |
|
RAKESH GUPTA Vs. KHODAY INDIA LTD
|
November 7, 2012 |
|
RAKESH GUPTA Vs. ASHOK DILWALI
|
March 12, 2012 |
|
RAKESH KANOJIA Vs. STATE GOVT OF NCT OF DELHI
|
February 7, 2012 |
|
RAKESH KR SHARMA Vs. UOI
|
July 24, 2012 |
|
RAKESH KUMAR Vs. UOI
|
July 16, 2012 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
May 29, 2012 |
|
RAKESH KUMAR Vs. UOI AND ORS.
|
August 21, 2012 |
|
RAKESH KUMAR Vs. PAWAN KHANNA
|
October 10, 2012 |
|
RAKESH KUMAR Vs. NATIONAL INSURANCE CO LTD
|
February 16, 2012 |
|
RAKESH KUMAR Vs. STATE & ANR.
|
March 14, 2012 |
|
RAKESH KUMAR GARG Vs. STATE
|
March 30, 2012 |
|
RAKESH KUMAR GARG Vs. LT.GOVERNOR OF DELHI
|
October 4, 2012 |
|
RAKESH KUMAR GOYAL Vs. NCT OF DELHI
|
June 1, 2012 |
|
RAKESH KUMAR GUPTA Vs. REGISTRAR UNIVERSITY OF DELHI
|
May 15, 2012 |
|
RAKESH KUMAR GUPTA Vs. CIC
|
March 19, 2012 |
|
RAKESH KUMAR JHA Vs. STATE OF DELHI
|
September 27, 2012 |
|
RAKESH KUMAR NARANG Vs. NDMC
|
March 21, 2012 |
|
RAKESH KUMAR SHARMA Vs. STATE AND ANR.
|
January 27, 2012 |
|
RAKESH SAROHA Vs. STATE
|
January 16, 2012 |
|
RAKESH SEHGAL & ORS. Vs. MEENAKASHI GUPTA
|
March 23, 2012 |
|
RAKESH SHARMA Vs. STATE
|
March 27, 2012 |
|
RAKESH SHARMA Vs. STATE
|
July 17, 2012 |
|
RAKESH SHARMA Vs. STATE NCT OF DELHI
|
November 9, 2012 |
|
RAKESH SUD Vs. ARUN KUMAR GUPTA
|
March 19, 2012 |
|
RAKHI Vs. SATISH KUMAR
|
July 16, 2012 |
|
RAKHI GUPTA Vs. ZAHOOR AHMAD
|
November 29, 2012 |
|
RAM AWADH Vs. JAMMU AND KASHMIR STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD
|
December 14, 2012 |
|
RAM BABU Vs. UNION OF INDIA
|
April 18, 2012 |
|
RAM BAHAL BHARTI Vs. AMIT ETC
|
November 7, 2012 |
|
RAM BAKSH DAYAL CHAND Vs. UOI
|
February 24, 2012 |
|
RAM CHANDER Vs. CHAKARDHARI
|
February 29, 2012 |
|
RAM CHANDER AGGARWAL Vs. UOI
|
February 17, 2012 |
|
RAM CHARAN Vs. UOI
|
May 3, 2012 |
|
RAM DEV SHUKLA Vs. DDA
|
February 23, 2012 |
|
RAM DEVI Vs. RAJ RANI & ANR
|
December 14, 2012 |
|
RAM GOPAL Vs. RAM CHARAN AGGARWAL
|
August 3, 2012 |
|
RAM GOPAL Vs. YOGESHWAR CHAND
|
March 1, 2012 |
|
RAM GOPAL Vs. COMMISSIONER OF POLICE, DELHI
|
February 15, 2012 |
|
RAM GOPAL SINGH SISODIA Vs. UNION OF INDIA
|
December 19, 2012 |
|
RAM GUPTA Vs. ICICI BANK LIMITED
|
August 23, 2012 |
|
RAM INSTITUTE FOR INDUSTRIAL RESEARCH Vs. RAJESH KUMAR GANDHI
|
May 30, 2012 |
|
RAM KARAN Vs. STATE
|
October 18, 2012 |
|
RAM KATORI Vs. D TALUKDAR
|
August 27, 2012 |
|
RAM KISHAN Vs. HARI CHAND
|
July 13, 2012 |
|
RAM KISHAN Vs. STATE
|
July 23, 2012 |
|
RAM KISHAN Vs. MOHD HAROON JAPANWALA
|
March 6, 2012 |
|
RAM KISHAN Vs. STATE
|
January 17, 2012 |
|
RAM KISHAN DAHIYA Vs. STATE AND OTHERS
|
February 25, 2012 |
|
RAM KISHAN DAHIYA Vs. STATE
|
January 25, 2012 |
|
RAM KISHOR Vs. GEETA DEVI
|
September 5, 2012 |
|
RAM KISHORE Vs. JAI SINGH
|
January 20, 2012 |
|
RAM KISHORE SINGH Vs. UOI
|
July 30, 2012 |
|
RAM KISHORE VERMA Vs. MAHAVIR PRASAD
|
February 15, 2012 |
|
RAM KRISHAN AND SONS CHARITABLE TRUST Vs. GROUPNET EDUCATION & WELFARE SOCIETY
|
February 1, 2012 |
|
RAM KUMAR Vs. STATE
|
July 2, 2012 |
|
RAM KUMAR KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY
|
October 8, 2012 |
|
RAM KUMAR VERMA Vs. RAJIV KUMAR SHARMA & ORS.
|
October 17, 2012 |
|
RAM LAL Vs. RAJESH KUMAR RASTOGI
|
February 22, 2012 |
|
RAM MEHAR SINGH Vs. DELHI TRANSPORT CORPORATION
|
July 18, 2012 |
|
RAM MEHAR SINGH Vs. D T C
|
October 3, 2012 |
|
RAM MOHAN Vs. INDER SINGH
|
August 22, 2012 |
|
RAM MURTI DEVI Vs. PRAMOD KUMAR GUPTA
|
August 16, 2012 |
|
RAM PRASAD SAINI Vs. UOI
|
October 1, 2012 |
|
RAM RATI Vs. DEVENDER SINGH
|
April 30, 2012 |
|
RAM RATTAN Vs. UNITED INDIAN INSURANCE CO LTD
|
July 13, 2012 |
|
RAM SARAN Vs. STATE N C T OF DELHI
|
January 9, 2012 |
|
RAM SARAN CHAUHAN Vs. VISHAL SINGH ALIAS VISHAL ROSHAN
|
September 7, 2012 |
|
RAM SAROOP GUPTA Vs. MAJOR SP MARWAH
|
May 4, 2012 |
|
RAM SAYAL & SONS ENGINEERS PVT. LTD Vs. INDIAN RAILWAY CONSTRUCTION COMPANY
|
November 1, 2012 |
|
RAM SHREE Vs. SANJEEV JAIN
|
May 9, 2012 |
|
RAM SHREE Vs. JAI SINGH
|
June 1, 2012 |
|
RAM SINGH Vs. UOI
|
January 13, 2012 |
|
RAM SINGH Vs. GOVT OF NCT OF DELHI
|
February 15, 2012 |
|
RAM SWAROOP Vs. SH. S.J.P.S. KANWAR
|
December 11, 2012 |
|
RAM VILAS Vs. VICE CHAIRMAN,DDA
|
February 6, 2012 |
|
RAMA CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI
|
August 24, 2012 |
|
RAMA DEVI Vs. DEEPAK
|
August 3, 2012 |
|
RAMA DEVI Vs. UOI
|
August 14, 2012 |
|
RAMA MUKHERJEE Vs. ESCORTS LTD.
|
April 27, 2012 |
|
RAMAN CHADHA Vs. BASTI SUGAR MILLS CO. LTD
|
November 30, 2012 |
|
RAMAN JUNEJA Vs. SUDERSHAN JUNEJA
|
December 12, 2012 |
|
RAMAN KUMAR Vs. NEELAM NAGPAL
|
September 13, 2012 |
|
RAMAN KUMAR Vs. STATE OF DELHI
|
February 13, 2012 |
|
RAMAN NARAIN SHAH Vs. GOVT OF NCT DELHI
|
December 10, 2012 |
|
RAMANAYAK TIWARI Vs. TATA COMMUNICATIONS LTD
|
February 3, 2012 |
|
RAMAYAN MEHTO Vs. STATE
|
March 22, 2012 |
|
RAMBIR SINGH Vs. UNION OF INDIA
|
August 23, 2012 |
|
RAMCHANDER Vs. STATE (GOVT. OF NCT
|
September 4, 2012 |
|
RAMESH Vs. STATE OF THE NCT OF DELHI
|
October 9, 2012 |
|
RAMESH Vs. DDA
|
December 4, 2012 |
|
RAMESH BABU @ BHANDARI Vs. STATE
|
January 30, 2012 |
|
RAMESH CHAND Vs. ARJUN
|
March 26, 2012 |
|
RAMESH CHAND Vs. SURESH CHAND
|
April 9, 2012 |
|
RAMESH CHAND AGGARWAL Vs. MCD
|
November 22, 2012 |
|
RAMESH CHAND BHARDWAJ Vs. KUSUM GUPTA
|
August 24, 2012 |
|
RAMESH CHAND GULATI Vs. LALIT KUMAR
|
March 13, 2012 |
|
RAMESH CHAND JAIN Vs. SURESH KUMAR KOHLI
|
May 8, 2012 |
|
RAMESH CHAND JOSHI Vs. UNION OF INDIA
|
February 14, 2012 |
|
RAMESH CHANDER Vs. KISHORE SINGH
|
May 17, 2012 |
|
RAMESH CHANDER Vs. UNION OF INDIA
|
July 17, 2012 |
|
RAMESH CHANDER AGARWAL Vs. JAGAN NATH
|
October 1, 2012 |
|
RAMESH CHANDER GOEL Vs. VIPIN ENTERPRISES
|
September 28, 2012 |
|
RAMESH CHANDER KHANNA Vs. DDA
|
May 7, 2012 |
|
RAMESH CHANDER SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 12, 2012 |
|
RAMESH CHANDRA Vs. UNIVERSITY OF DELHI
|
March 1, 2012 |
|
RAMESH CHANDRA PARIDA & ORS. Vs. SACHDEVA COLLEGE LTD. & ORS.
|
March 26, 2012 |
|
RAMESH CHAWLA & ORS. Vs. VARUN GROVER & ORS.
|
December 6, 2012 |
|
RAMESH CHHABRA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR DELHI TRANSPORT CORPORATION & ORS.
|
June 1, 2012 |
|
RAMESH JAISWAL Vs. SEMJEET SINGH BRAR
|
August 16, 2012 |
|
RAMESH KUMAR Vs. DELHI JAL BOARD
|
May 22, 2012 |
|
RAMESH KUMAR Vs. D D A
|
May 10, 2012 |
|
RAMESH KUMAR Vs. MOHD RAHEES
|
June 1, 2012 |
|
RAMESH KUMAR Vs. YASMEEN FATIMA
|
September 28, 2012 |
|
RAMESH KUMAR BANSAL Vs. OM PRAKASH NARESH KUMAR
|
January 27, 2012 |
|
RAMESH KUMAR RAWAT Vs. THE MANAGEMENT OF M/S NORTHERN SCALES COMPANY
|
May 14, 2012 |
|
RAMESH KUMAR SHARMA Vs. ROYAL NETHERLANDS EMBASSY IN INDIA
|
February 27, 2012 |
|
RAMESH KUMAR SINGH Vs. UNION OF INDIA
|
August 23, 2012 |
|
RAMESH MATHUR Vs. STATE
|
March 7, 2012 |
|
RAMESH PATEL @ RAHUL Vs. STATE
|
April 25, 2012 |
|
RAMESH RANI Vs. DHARMENDER KUMAR
|
January 10, 2012 |
|
RAMESH SINGH Vs. SATBIR
|
May 7, 2012 |
|
RAMESH SINGH Vs. RBI
|
September 5, 2012 |
|
RAMESHCHANDRA PRABHUDAS PATEL Vs. UOI
|
December 13, 2012 |
|
RAMESHWAR DASS Vs. HAKIM JAVED
|
January 2, 2012 |
|
RAMESHWARI Vs. DELHI DEVELOPMENT AUTHORITY
|
October 30, 2012 |
|
RAMIT PAL SINGH Vs. STATE
|
March 2, 2012 |
|
RAMJAS FOUNDATION SOCIETY Vs. GOVT OF NCT OF DELHI
|
May 17, 2012 |
|
RAMJIYAWAN VERMA Vs. NARCOTICS CONTROL BUREAU
|
April 13, 2012 |
|
RAMPADARATH GAMI Vs. STATE OF NCT OF DELHI
|
February 21, 2012 |
|
RAMPAL Vs. MAHIPAL
|
January 4, 2012 |
|
RAMPATI Vs. SHYAMBEER
|
March 30, 2012 |
|
RAMPHAL, STORE PETTY OFFICER Vs. UNION OF INDIA
|
February 17, 2012 |
|
RAMVEER SINGH Vs. RAJESH KUMAR
|
November 30, 2012 |
|
RAMVIR SINGH Vs. MINISTRY OF RAILWAYS
|
March 6, 2012 |
|
RAMYASH@ LALLU @ RAMESH Vs. STATE
|
July 2, 2012 |
|
RANBAXY LABORATORIES LTD Vs. CRYSTAL PHARMACEUTICALS
|
December 19, 2012 |
|
RANBIR SHARMA Vs. UNION OF INDIA
|
January 6, 2012 |
|
RANBIR SINGH Vs. AMRIT SINGH
|
October 10, 2012 |
|
RANBIR SINGH Vs. DALBIR SINGH
|
July 18, 2012 |
|
RANBIR SINGH BHARDWAJ Vs. R.K.KAPADIA
|
September 20, 2012 |
|
RANBIR SINGH BHARDWAJ Vs. R.K. KAPADIA
|
September 21, 2012 |
|
RANBIR SINGH GUGNEJA Vs. CONTINENTAL ENGINES LTD
|
November 8, 2012 |
|
RANBIR YADAV Vs. BALKISHAN
|
July 17, 2012 |
|
RANDHIR SINGH Vs. UOI
|
July 30, 2012 |
|
RANDHIR SINGH Vs. FINANCIAL COMMISSIONER
|
May 21, 2012 |
|
RANDHIR SINGH Vs. GOVT OF NCT OF DELHI
|
February 21, 2012 |
|
RANDHIR SINGH & ANR Vs. GOVT OF NCT OF DELHI & ORS
|
March 13, 2012 |
|
RANGNATHAN PRASAD MANDADAPU Vs. MEDICAL COUNCIL OF INDIA
|
January 16, 2012 |
|
RANI Vs. N D P L
|
July 19, 2012 |
|
RANI KANDHARI Vs. LAL CHAND MEENA & ORS.
|
March 13, 2012 |
|
RANI MASHI Vs. LOKENDER
|
November 2, 2012 |
|
RANI PUSHPA KUMARI DEVI THRU LR'S Vs. EMBASSY OF SYRIAN ARAB REPUBLIC
|
December 17, 2012 |
|
RANJANA KHURANA Vs. MAHENDER SINGH
|
August 16, 2012 |
|
RANJEET JHA Vs. MCD
|
February 16, 2012 |
|
RANJEET KUMAR Vs. UNION OF INDIA
|
August 30, 2012 |
|
RANJEET SINGH Vs. STATE OF NCT OF DELHI
|
April 10, 2012 |
|
RANJEET SINGH Vs. STATE
|
May 17, 2012 |
|
RANJHA SINGH & ANR. Vs. DINESH TIWARI & ORS.
|
April 20, 2012 |
|
RANJIT Vs. STATE OF THE NCT OF DELHI
|
March 23, 2012 |
|
RANJIT Vs. STATE OF NCT OF DELHI
|
March 14, 2012 |
|
RANJIT KUMAR Vs. STATE
|
January 5, 2012 |
|
RANJIT KUMAR SANDHIR Vs. BHAG SINGH
|
March 22, 2012 |
|
RANJIT SINGH SETHI Vs. GURMEET SINGH CHAWLA
|
January 18, 2012 |
|
RANJIT TIWARI Vs. NARENDER NAYYAR
|
July 2, 2012 |
|
RANJITA MITTAL Vs. STATE OF DELHI
|
April 20, 2012 |
|
RANJITA SAHU Vs. SSC
|
May 16, 2012 |
|
RANJU DEVI Vs. SARVENDER SINGH
|
January 4, 2012 |
|
RANJU PRASAD Vs. UOI
|
May 8, 2012 |
|
RANVIR SINGH @ RANBIR SINGH Vs. RAM KUMAR
|
March 21, 2012 |
|
RASH BIHARI PANDEY Vs. UOI
|
August 13, 2012 |
|
RASHID Vs. STATE GOVT. OF NCT OF DELHI
|
November 7, 2012 |
|
RASHMI DEVI Vs. SANJEEV KUMAR
|
January 23, 2012 |
|
RASHMITA Vs. STATE
|
May 22, 2012 |
|
RASHTRIYA ISPAT NIGAM LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
February 28, 2012 |
|
RASHTRIYA MAHILA KOSH Vs. SOCIETY FOR RURAL DEVELOPMENT & ANR.
|
September 18, 2012 |
|
RASHTRIYA MAHILA KOSH Vs. VANDANMEDU DEVELOPMENT SOCIETY
|
September 18, 2012 |
|
RASHTRIYA PARIYOJNA NIRMAN NIGAM LTD Vs. NAVAIR INTERNATIONAL LTD
|
May 21, 2012 |
|
RASIL CHAND Vs. THE UNION OF INDIA AND ORS.
|
November 19, 2012 |
|
RATAN SINGH (DECEASED) TH: HIS LEGAL REPRESENTATIVES Vs. SHANTI DEVI
|
April 30, 2012 |
|
RATHOD VIRENDRA SINGH J.S. Vs. DENTAL COUNCIL OF INDIA
|
September 11, 2012 |
|
RATI PAL SAROJ Vs. CBI
|
April 20, 2012 |
|
RATI RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
February 2, 2012 |
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August 27, 2012 |
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July 27, 2012 |
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May 15, 2012 |
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May 23, 2012 |
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February 16, 2012 |
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July 27, 2012 |
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October 30, 2012 |
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January 30, 2012 |
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January 25, 2012 |
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November 30, 2012 |
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August 8, 2012 |
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January 6, 2012 |
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July 25, 2012 |
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May 10, 2012 |
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April 30, 2012 |
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November 7, 2012 |
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January 16, 2012 |
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August 27, 2012 |
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May 31, 2012 |
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January 16, 2012 |
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January 30, 2012 |
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February 9, 2012 |
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January 17, 2012 |
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January 30, 2012 |
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April 9, 2012 |
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September 17, 2012 |
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September 18, 2012 |
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March 26, 2012 |
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August 3, 2012 |
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SAK INDUSTRIES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 16, 2012 |
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SAK INDUSTRIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX NEW DELHI
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February 16, 2012 |
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SAKATA INX (INDIA) LTD Vs. POOJA AGGARWAL
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February 14, 2012 |
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SAKEENA BEGUM Vs. MIRAJ AHMED
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March 27, 2012 |
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SAKSHI Vs. ORIENTAL INSURANCE COMPANY LTD & ORS
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October 31, 2012 |
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SALEEM ALIAS SALIM Vs. STATE
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July 11, 2012 |
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SALES TAX BAR ASSOCIATION Vs. GOVT. OF NCT OF DELHI
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December 7, 2012 |
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SALIL MAHESHWARI Vs. HIGH COURT OF DELHI
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May 4, 2012 |
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SALMA Vs. NANHEY MIYAN ALIAS NASEEM KHAN
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May 18, 2012 |
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SALOME SINGSIT Vs. AIRLINE ALLIED SERVICES LTD
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July 3, 2012 |
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SAMAJ SUDHAR SAMITI HARKESH NAGAR Vs. DIRECTOR (WORKS)
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May 23, 2012 |
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SAMAJ SUDHAR SAMITI HARKESH NAGAR REGD THROUGH DHYAN SINGH Vs. GOVT OF NCT OF DELHI
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May 18, 2012 |
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SAMARJIT SINGH CHATTHA Vs. FASHION FLARE
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April 25, 2012 |
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SAMASYA SAMADHAN MANCH Vs. MUNICIPAL CORPORATION OF DELHI
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May 21, 2012 |
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SAMAYA INVESTMENT & TRADING PVT. LTD Vs. STATE
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October 12, 2012 |
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April 13, 2012 |
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SAMSUNG ELECTRONICS COMPANY LIMITED Vs. KAPIL WADHWA
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February 17, 2012 |
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March 16, 2012 |
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SANATAN PRASAD Vs. HIGH COURT OF DELHI
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February 6, 2012 |
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August 30, 2012 |
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October 19, 2012 |
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July 9, 2012 |
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SANDEEP Vs. STATE
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August 8, 2012 |
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January 9, 2012 |
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July 18, 2012 |
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July 2, 2012 |
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February 24, 2012 |
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March 15, 2012 |
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April 27, 2012 |
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March 22, 2012 |
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January 24, 2012 |
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January 25, 2012 |
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September 4, 2012 |
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May 10, 2012 |
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December 18, 2012 |
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February 22, 2012 |
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October 3, 2012 |
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May 29, 2012 |
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February 23, 2012 |
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May 25, 2012 |
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November 20, 2012 |
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May 9, 2012 |
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January 17, 2012 |
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May 1, 2012 |
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February 21, 2012 |
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November 21, 2012 |
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June 1, 2012 |
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February 14, 2012 |
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August 30, 2012 |
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October 11, 2012 |
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April 24, 2012 |
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January 31, 2012 |
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June 1, 2012 |
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October 31, 2012 |
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April 20, 2012 |
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July 13, 2012 |
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July 6, 2012 |
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August 22, 2012 |
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January 5, 2012 |
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December 5, 2012 |
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May 22, 2012 |
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March 23, 2012 |
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March 30, 2012 |
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March 28, 2012 |
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December 14, 2012 |
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May 21, 2012 |
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March 21, 2012 |
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May 21, 2012 |
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January 30, 2012 |
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July 11, 2012 |
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August 1, 2012 |
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November 7, 2012 |
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February 2, 2012 |
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May 21, 2012 |
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April 13, 2012 |
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November 6, 2012 |
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May 9, 2012 |
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October 3, 2012 |
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February 8, 2012 |
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March 23, 2012 |
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August 22, 2012 |
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March 23, 2012 |
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November 26, 2012 |
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September 6, 2012 |
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December 3, 2012 |
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April 17, 2012 |
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January 12, 2012 |
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April 23, 2012 |
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July 30, 2012 |
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September 14, 2012 |
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March 16, 2012 |
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May 11, 2012 |
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May 11, 2012 |
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July 16, 2012 |
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September 27, 2012 |
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October 16, 2012 |
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February 15, 2012 |
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May 30, 2012 |
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July 11, 2012 |
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February 7, 2012 |
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May 25, 2012 |
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April 18, 2012 |
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December 18, 2012 |
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January 13, 2012 |
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July 27, 2012 |
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July 13, 2012 |
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May 8, 2012 |
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March 13, 2012 |
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October 4, 2012 |
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August 24, 2012 |
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January 25, 2012 |
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April 23, 2012 |
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September 10, 2012 |
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October 12, 2012 |
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October 10, 2012 |
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November 5, 2012 |
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March 6, 2012 |
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April 20, 2012 |
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October 15, 2012 |
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August 27, 2012 |
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May 23, 2012 |
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July 20, 2012 |
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March 30, 2012 |
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January 25, 2012 |
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April 12, 2012 |
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August 27, 2012 |
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April 30, 2012 |
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April 23, 2012 |
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May 2, 2012 |
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December 12, 2012 |
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August 31, 2012 |
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July 2, 2012 |
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February 13, 2012 |
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May 7, 2012 |
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December 3, 2012 |
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January 24, 2012 |
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January 27, 2012 |
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March 20, 2012 |
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May 1, 2012 |
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July 23, 2012 |
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May 23, 2012 |
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January 9, 2012 |
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October 4, 2012 |
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July 10, 2012 |
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July 23, 2012 |
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February 17, 2012 |
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SATISH CHANDRA SANWALKA Vs. TINPLATE DEALERS
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March 27, 2012 |
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January 5, 2012 |
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February 15, 2012 |
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April 13, 2012 |
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February 16, 2012 |
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April 18, 2012 |
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July 16, 2012 |
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April 27, 2012 |
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March 20, 2012 |
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August 28, 2012 |
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August 30, 2012 |
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SATISH KUMAR Vs. STATE
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February 27, 2012 |
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May 31, 2012 |
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March 16, 2012 |
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January 23, 2012 |
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August 21, 2012 |
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April 16, 2012 |
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August 17, 2012 |
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March 16, 2012 |
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March 30, 2012 |
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August 1, 2012 |
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September 17, 2012 |
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SATPAL BATRA Vs. STATE NCT OF DELHI
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February 10, 2012 |
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May 4, 2012 |
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October 11, 2012 |
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April 10, 2012 |
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April 30, 2012 |
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April 16, 2012 |
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November 7, 2012 |
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March 15, 2012 |
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April 10, 2012 |
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January 24, 2012 |
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January 23, 2012 |
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May 10, 2012 |
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March 16, 2012 |
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September 25, 2012 |
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August 1, 2012 |
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October 3, 2012 |
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March 22, 2012 |
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January 30, 2012 |
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July 3, 2012 |
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December 10, 2012 |
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January 17, 2012 |
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December 18, 2012 |
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May 24, 2012 |
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April 18, 2012 |
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January 12, 2012 |
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January 9, 2012 |
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September 25, 2012 |
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May 11, 2012 |
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July 30, 2012 |
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September 24, 2012 |
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January 3, 2012 |
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October 9, 2012 |
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July 24, 2012 |
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August 17, 2012 |
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August 18, 2012 |
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September 11, 2012 |
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September 6, 2012 |
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March 30, 2012 |
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April 23, 2012 |
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March 5, 2012 |
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September 5, 2012 |
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July 25, 2012 |
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May 18, 2012 |
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February 17, 2012 |
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November 22, 2012 |
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SEPOY B V GURAO Vs. UNION OF INDIA
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March 20, 2012 |
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SEPOY BASANT PANDEY Vs. UNION OF INDIA AND ORS
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January 25, 2012 |
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March 20, 2012 |
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SEPOY ROHTASH SINGH Vs. UNION OF INDIA
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April 24, 2012 |
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SEPOY YASHPAL SINGH Vs. UNION OF INDIA
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March 20, 2012 |
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July 11, 2012 |
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February 10, 2012 |
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January 18, 2012 |
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May 7, 2012 |
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SH JAGMOHAN NATH KAPOOR Vs. SH MANMOHAN NATH KAPOOR
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August 9, 2012 |
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SH JASJIT SINGH RIKHY Vs. STATE
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August 23, 2012 |
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SH KAILASH NEWAR Vs. SH SATISH NEWAR
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August 3, 2012 |
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SH OM LAT Vs. UNION OF INDIA
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July 2, 2012 |
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SH PRAVEEN KUMAR Vs. DELHI STATE INDUSTRIAL INFRASTRUCTURE
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August 21, 2012 |
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SH PREM PRAKASH Vs. CHAMPA DEVI
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July 26, 2012 |
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SH SUKHBIR SINGH Vs. DELHI TRANSPORT CORPORATION
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August 8, 2012 |
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SH VIVEK (MINOR) Vs. REGISTRAR,NETAJI SUBHASH INSTITUTE OF
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October 3, 2012 |
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June 1, 2012 |
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October 19, 2012 |
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October 3, 2012 |
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April 27, 2012 |
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November 2, 2012 |
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September 11, 2012 |
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August 22, 2012 |
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May 17, 2012 |
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October 8, 2012 |
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March 6, 2012 |
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January 11, 2012 |
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February 3, 2012 |
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December 17, 2012 |
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February 28, 2012 |
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March 7, 2012 |
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May 3, 2012 |
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October 1, 2012 |
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July 16, 2012 |
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April 24, 2012 |
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August 22, 2012 |
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July 13, 2012 |
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July 20, 2012 |
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September 25, 2012 |
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May 17, 2012 |
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January 5, 2012 |
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May 25, 2012 |
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September 17, 2012 |
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March 5, 2012 |
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March 13, 2012 |
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January 27, 2012 |
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July 9, 2012 |
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January 20, 2012 |
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January 9, 2012 |
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July 9, 2012 |
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April 20, 2012 |
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March 1, 2012 |
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September 12, 2012 |
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November 6, 2012 |
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May 11, 2012 |
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August 29, 2012 |
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September 20, 2012 |
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October 15, 2012 |
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October 17, 2012 |
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June 1, 2012 |
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October 11, 2012 |
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August 22, 2012 |
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July 25, 2012 |
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January 17, 2012 |
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September 24, 2012 |
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December 4, 2012 |
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November 5, 2012 |
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July 19, 2012 |
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December 4, 2012 |
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January 9, 2012 |
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November 1, 2012 |
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April 27, 2012 |
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March 21, 2012 |
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May 31, 2012 |
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July 23, 2012 |
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May 1, 2012 |
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May 30, 2012 |
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March 28, 2012 |
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July 3, 2012 |
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March 20, 2012 |
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December 13, 2012 |
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March 14, 2012 |
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May 11, 2012 |
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November 26, 2012 |
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September 10, 2012 |
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February 24, 2012 |
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August 14, 2012 |
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August 31, 2012 |
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May 25, 2012 |
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July 20, 2012 |
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February 10, 2012 |
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March 21, 2012 |
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July 12, 2012 |
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February 2, 2012 |
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November 16, 2012 |
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July 6, 2012 |
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May 4, 2012 |
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April 4, 2012 |
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SHIKSHA PARISHAD KANYA GURUKUL, JULANA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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September 19, 2012 |
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SHILPI MODES PVT. LTD. Vs. REGISTRAR OF COMPANIES
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October 30, 2012 |
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November 20, 2012 |
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January 3, 2012 |
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September 14, 2012 |
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February 17, 2012 |
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August 6, 2012 |
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December 12, 2012 |
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April 10, 2012 |
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SHIV KUMAR Vs. STATE OF GOVT OF NCT OF DELHI
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January 10, 2012 |
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SHIV KUMAR & ORS. Vs. STATE & ORS.
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March 28, 2012 |
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January 20, 2012 |
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June 29, 2012 |
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February 2, 2012 |
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September 27, 2012 |
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May 21, 2012 |
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March 26, 2012 |
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November 23, 2012 |
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SHIV RAM BUILDERS PVT LTD Vs. JIWAN DASS
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July 10, 2012 |
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December 18, 2012 |
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October 31, 2012 |
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August 24, 2012 |
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July 31, 2012 |
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September 17, 2012 |
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November 16, 2012 |
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August 31, 2012 |
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SHIVRAJ KRISHAN GUPTA Vs. CHANDER KRISHAN GUPTA
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May 2, 2012 |
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January 30, 2012 |
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July 4, 2012 |
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SHORELINE INFRASTRUCTURE DEVELOPERS LTD Vs. STATE
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February 22, 2012 |
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August 3, 2012 |
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April 17, 2012 |
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SHOURYA TOWERS PVT LTD Vs. DCIT
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December 12, 2012 |
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February 10, 2012 |
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January 13, 2012 |
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October 1, 2012 |
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February 9, 2012 |
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July 25, 2012 |
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January 4, 2012 |
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December 20, 2012 |
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January 20, 2012 |
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January 2, 2012 |
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February 6, 2012 |
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January 24, 2012 |
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March 30, 2012 |
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July 2, 2012 |
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SHRI OM PAL Vs. DELHI COLLEGE OF ENGINEERING
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March 30, 2012 |
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July 2, 2012 |
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March 28, 2012 |
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August 22, 2012 |
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December 11, 2012 |
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December 3, 2012 |
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April 27, 2012 |
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January 23, 2012 |
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May 25, 2012 |
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January 5, 2012 |
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July 20, 2012 |
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October 5, 2012 |
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May 7, 2012 |
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May 14, 2012 |
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July 23, 2012 |
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July 20, 2012 |
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April 11, 2012 |
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March 2, 2012 |
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April 23, 2012 |
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October 30, 2012 |
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September 3, 2012 |
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January 25, 2012 |
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January 17, 2012 |
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March 5, 2012 |
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July 25, 2012 |
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March 1, 2012 |
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August 8, 2012 |
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January 30, 2012 |
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October 19, 2012 |
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August 24, 2012 |
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September 3, 2012 |
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February 9, 2012 |
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January 10, 2012 |
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February 15, 2012 |
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March 16, 2012 |
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August 9, 2012 |
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April 17, 2012 |
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January 13, 2012 |
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May 11, 2012 |
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April 20, 2012 |
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January 5, 2012 |
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SHYAM SUNDER Vs. UNION OF INDIA
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April 30, 2012 |
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October 17, 2012 |
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March 7, 2012 |
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February 7, 2012 |
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February 8, 2012 |
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September 17, 2012 |
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September 18, 2012 |
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May 30, 2012 |
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May 11, 2012 |
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March 5, 2012 |
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October 5, 2012 |
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July 24, 2012 |
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July 13, 2012 |
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March 7, 2012 |
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May 24, 2012 |
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August 17, 2012 |
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March 5, 2012 |
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November 29, 2012 |
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July 6, 2012 |
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February 21, 2012 |
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September 17, 2012 |
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December 20, 2012 |
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September 3, 2012 |
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February 16, 2012 |
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May 25, 2012 |
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April 10, 2012 |
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October 5, 2012 |
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December 10, 2012 |
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September 19, 2012 |
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October 30, 2012 |
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March 2, 2012 |
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October 15, 2012 |
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December 7, 2012 |
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October 12, 2012 |
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August 31, 2012 |
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December 17, 2012 |
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SMT. SANTOSH KUMAR & ORS. Vs. RAMESH CHAND & ORS.
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January 20, 2012 |
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SMT. SATYA BHAMA GUPTA Vs. HDFC BANK & ORS.
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October 15, 2012 |
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SMT. SEEMA & ORS. Vs. RELIANCE GENERAL INSURANCE CO. LTD & ORS.
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May 22, 2012 |
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SMT. SHAKTI MAHAJAN & ORS. Vs. UOI & ANR.
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March 30, 2012 |
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SMT. SHAKUNTALA DEVI & ORS. Vs. RAKESH KUMAR & ORS.
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October 31, 2012 |
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SMT. SHANTI DEVI Vs. COLLEAGUE TRAVELS PVT. LTD. & ORS.
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December 11, 2012 |
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SMT. SHIMLESH DEVI & ORS. Vs. SH. SUKHBIR SINGH & ORS.
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November 2, 2012 |
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SMT. SUJATA PRAKASH Vs. AJAY & ORS.
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October 10, 2012 |
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SMT. SUSHMA JAIN Vs. M/S. LOVENEET BUILDERS PVT. LTD.
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January 9, 2012 |
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SMT.OM WATI Vs. MCD
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March 13, 2012 |
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SNEH DHAWAN Vs. STATE
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November 29, 2012 |
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SNEH LATA GULLIYA Vs. R K GUPTA
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May 1, 2012 |
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SNEH VAISH Vs. STATE BANK OF PATIALA
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February 27, 2012 |
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SNEHLATA C GUPTE Vs. UNION OF INDIA
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April 20, 2012 |
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SOCIAL JURIST Vs. GOVT OF NCT OF DELHI
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May 24, 2012 |
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SOCIAL JURIST Vs. GOVT. OF NCT OF DELHI & ORS.
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January 25, 2012 |
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SOCIAL JURIST A CIVIL RIGHTS GROUP Vs. GOVT OF NCT OF DELHI
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July 13, 2012 |
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SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. GOVT OF NCT OF DELHI & ANR
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October 3, 2012 |
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SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. GOVT OF NCT OF DELHI
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January 27, 2012 |
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SOCIAL JURIST, A CIVIL RIGHTS GROUPQ Vs. GOVT. OF NCT OF DELHI
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September 5, 2012 |
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SOHAIL FAZAL Vs. STATE GOVT OF NCT OF DELHI
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June 22, 2012 |
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SOHAN BIR SINGH Vs. UNION OF INDIA AND ORS
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January 25, 2012 |
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SOHAN BIR SINGH Vs. UOI
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August 23, 2012 |
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SOHAN LAL Vs. STATE
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February 24, 2012 |
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SOIMEX INTERNATIONAL PVT LTD. Vs. REGISTRAR OF COMPANIES
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August 30, 2012 |
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SOM DUTT Vs. UNION OF INDIA
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May 4, 2012 |
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SOM DUTT Vs. SHARMA DEVI
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January 25, 2012 |
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SOMNATH CHATTERJEE Vs. RAMZAN KHAN
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January 17, 2012 |
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SOMNATH GHOSH Vs. UOI
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July 3, 2012 |
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SOMNATH MANOCHA Vs. PUNJAB AND SINDH BANK
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April 20, 2012 |
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SOMVATI Vs. UNION OF INDIA
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April 13, 2012 |
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SOMVIR & ORS Vs. STATE
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August 3, 2012 |
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SONA Vs. RAJ RANI
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November 29, 2012 |
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SONA DEVI Vs. NATHIA
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April 9, 2012 |
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SONAL GUPTA Vs. VINAYAK GUPTA
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March 28, 2012 |
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SONIA ASSOCIATES Vs. B B SABHARWAL
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May 15, 2012 |
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SONIA CHAUHAN RAGHOVE Vs. SANJIVE RAGHOVE
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February 7, 2012 |
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SONIA ELECTRICALS Vs. S.SONY AND CO
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January 23, 2012 |
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SONIA GARG Vs. UNION OF INDIA
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January 20, 2012 |
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SONU Vs. STATE NCT OF DELHI
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April 11, 2012 |
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SONU @ CHHOTU Vs. STATE (GOVT OF NCT0 OF DELHI
|
November 16, 2012 |
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SONU @ SONU SINGH @ GOPAL Vs. STATE GOVT. OF NCT OF DELHI
|
September 19, 2012 |
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SONY COMPUTER ENTERTAINMENT EUROPE LTD. Vs. HARMEET SINGH
|
May 31, 2012 |
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SONY INDIA PRIVATE LIMITED Vs. SONY INDIA SOFTWARE CENTRE PRIVATE LIMITED
|
July 6, 2012 |
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SONY KABUSHIKI KAISHA Vs. SONY CERAMICS
|
December 7, 2012 |
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SOUTH INDIA SHIPPING AND EXPORT CO. Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT
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January 20, 2012 |
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SP SHARMA Vs. STATE BANK OF BIKANER AND JAIPUR
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May 14, 2012 |
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SPANK HOTELS PRIVATE LIMITED Vs. STATE
|
July 2, 2012 |
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SPANK HOTELS PRIVATE LIMITED Vs. LEMON TREE HOTELS LIMITED
|
November 7, 2012 |
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SPECTRA ISP NETWORKS PVT LTD Vs. CITYCOM NETWORKS PVT LTD
|
August 30, 2012 |
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SPECTRAL SERVICES CONSULTANTS PVT. LTD Vs. AECOM INDIA PRIVATE LIMITED
|
July 4, 2012 |
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SPICE JET LTD Vs. MALAN PUR STEEL LTD
|
November 9, 2012 |
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SPICES TRADING CORPORATION LTD Vs. EXCEL CARDAMOM CO
|
March 6, 2012 |
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SPORTS STATION (INDIA) PRIVATE LIMITED Vs. SSIPL LIFESTAYLE PRIVATE LIMITED
|
November 16, 2012 |
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SPRING VALLEY FINANCE AND TRADE LTD Vs. PARKASH KAUR
|
April 17, 2012 |
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SPS INTERNATIONAL LTD Vs. DIRECTORATE OF EDUCATION
|
March 1, 2012 |
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SREI INFRASTRUCTURE FINANCE LTD Vs. INCOME TAX SETTLEMENT COMMISSION
|
March 30, 2012 |
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SRI KISHAN Vs. ROHITAS SAINI
|
March 2, 2012 |
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SRI SRINGERI SHARADA INSTITUTE OF MANAGEMENT Vs. MR. SHAILENDRA SINGH AND OTHERS
|
January 30, 2012 |
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SRIBHAGWAN Vs. UNION OF INDIA
|
May 23, 2012 |
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SRICHAND LONGANI AND SONS Vs. MALA DEVI
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May 28, 2012 |
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SRIJEE ESTATES & INVESTMENT PRIVATE LTD Vs. MUKESH KUMAR RANA
|
February 2, 2012 |
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SRIKANT SHARMA Vs. SURENDER KUMAR
|
August 16, 2012 |
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SRINIWAS RAMCHANDRA DEO Vs. RELIGARE FINVEST LTD
|
May 28, 2012 |
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SRIPRAKASH JAIN Vs. BRIJESH ARYA
|
March 7, 2012 |
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SRIRAM GENERAL INSURANCE CO LTD Vs. MAHIPAL SINGH
|
August 13, 2012 |
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SRIRAM GENERAL INSURANCE COMPANY LTD. Vs. MANBHAWTA DEVI & ORS.
|
August 24, 2012 |
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SRIRAM GENERAL INSURANCE COMPANY LTD. Vs. PRABHU & ORS.
|
December 4, 2012 |
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SRM EXPLORATION PVT LTD Vs. N AND S AND N CONSULTANTS S R O
|
March 21, 2012 |
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SRP INDUSTRIES LTD Vs. KAY BEE & CO.
|
September 12, 2012 |
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SSANGYONG CORPORATION Vs. STATE TRADING CORPORATION OF INDIA LIMITED
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May 7, 2012 |
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SSP AVIATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 29, 2012 |
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ST JOHNS SCHOOL Vs. ASHA BHAN
|
July 19, 2012 |
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ST.SOPHIA'S CHRISTIAN EDUCATION SOCIETY Vs. D.D.A.
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September 13, 2012 |
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STAFF SELECTION COMMISSION Vs. RANJITA SAHU
|
August 21, 2012 |
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STANDARD ALLOYS PVT. LTD. Vs. REGISTRAR OF COMPANIES
|
October 30, 2012 |
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STANDARD CASTINGS (P) LTD Vs. GENERAL MANAGER NORTHERN RAILWAY
|
October 4, 2012 |
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STANDARD CHARTERED BANK Vs. SATISH KUMAR GUPTA
|
January 27, 2012 |
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STANDING CONFERENCE OF PUBLIC ENTERPRISES Vs. BSES RAJDHANI POWER LTD
|
October 4, 2012 |
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STAR INDIA PRIVATE LIMITED Vs. PIYUSH AGARWAL
|
December 3, 2012 |
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STAR INDIA PVT. LTD Vs. PIYUSH AGARWAL
|
November 8, 2012 |
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STAR RESTAURANT PVT. LTD Vs. ADAAB HOTELS LTD
|
December 10, 2012 |
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STARNET COMMUNICATIONS PVT LTD Vs. BHARAT SANCHAR NIGAM LIMITED
|
January 12, 2012 |
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STATE Vs. ANIL KUMAR
|
July 10, 2012 |
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STATE Vs. JAI HIND
|
July 13, 2012 |
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STATE Vs. VICKY
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March 13, 2012 |
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STATE Vs. BABLOO
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July 13, 2012 |
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STATE Vs. SATYAWAN
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March 14, 2012 |
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STATE Vs. TAPAN KUMAR MANDAL
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April 27, 2012 |
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STATE Vs. AJAJ AHEMAD
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May 31, 2012 |
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STATE Vs. KULDEEP
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July 2, 2012 |
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STATE Vs. LAL SINGH
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July 3, 2012 |
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STATE Vs. NAYAN AHMAD
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July 2, 2012 |
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STATE Vs. CHANDER MOHAN
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January 5, 2012 |
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STATE Vs. LAL SINGH
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May 16, 2012 |
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STATE Vs. RAM DAYAL @ LAMBOO
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March 26, 2012 |
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STATE Vs. TRILOK
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March 26, 2012 |
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STATE Vs. MOHD FURKAN
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February 17, 2012 |
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STATE Vs. MUNAZIR ALAM @ MUNNA
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January 6, 2012 |
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STATE Vs. ANWAR HUSSAIN
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March 5, 2012 |
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STATE Vs. SANJEEV JAIN
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March 26, 2012 |
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STATE Vs. ALAM RAMESH
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March 27, 2012 |
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STATE Vs. RAJENDER PAL SINGH ALIAS KAKA
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April 16, 2012 |
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STATE Vs. MEHKOOLAL
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February 24, 2012 |
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STATE Vs. RAKESH
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February 27, 2012 |
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STATE Vs. VIKAS SHARMA
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April 16, 2012 |
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STATE Vs. NARINDER KUMAR ALIAS BHALLU
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March 12, 2012 |
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STATE Vs. NANHE BABU
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August 7, 2012 |
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STATE Vs. NAVEEN CHANDER UPADHYAYA
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August 8, 2012 |
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STATE Vs. RAMA RATTAN MALHOTRA
|
August 3, 2012 |
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STATE Vs. PUNNU
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September 21, 2012 |
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STATE Vs. RISHI KUMAR
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May 24, 2012 |
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STATE Vs. SUMEET SURI
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August 27, 2012 |
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STATE Vs. RAMESH CHAND KAPOOR
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August 30, 2012 |
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STATE Vs. MANMOHAN SINGH
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September 4, 2012 |
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STATE Vs. SANJAY
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November 27, 2012 |
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STATE Vs. BAKSHISH SINGH
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November 21, 2012 |
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STATE Vs. MOHD. NAUSHAD
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November 22, 2012 |
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STATE Vs. NAVIN AHUJA
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November 20, 2012 |
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STATE Vs. PAVEEN AGGARWAL
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February 28, 2012 |
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STATE Vs. PUNNU
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September 12, 2012 |
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STATE Vs. RAMESH SHARMA & ORS.
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April 10, 2012 |
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STATE Vs. SANJAY KUMAR & ANR.
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March 7, 2012 |
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STATE Vs. SUMIT
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May 30, 2012 |
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STATE Vs. TRILOK & ORS
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March 23, 2012 |
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STATE Vs. SRI NIWAS SHARMA
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February 6, 2012 |
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STATE Vs. ARUN KUMAR
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January 19, 2012 |
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STATE Vs. SUNIL ALIAS AKASH ALIAS SAGAR
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January 23, 2012 |
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STATE Vs. SAYED MOHD. AHMAD KAZMI
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August 6, 2012 |
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STATE Vs. RAJENDER SINGH & ORS.
|
May 4, 2012 |
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STATE Vs. MANNA @ MAINA & ANR.
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January 17, 2012 |
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STATE BANK OF INDIA Vs. ANIL KUMAR
|
September 17, 2012 |
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STATE BANK OF INDIA Vs. PUSHPA SINGH
|
November 26, 2012 |
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STATE BANK OF INDIA Vs. POLYPLEX CORPORATION LTD
|
May 14, 2012 |
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STATE BANK OF INDIA Vs. H.C.TAKYAR
|
February 13, 2012 |
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STATE BANK OF INDIA Vs. HIMANSHU KAPUR
|
July 27, 2012 |
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STATE BANK OF PATIALA Vs. NASCENT EDUCATIONAL AND DEVELOPMENT SOCIETY
|
November 30, 2012 |
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STATE BANK OF PATIALA Vs. ANANT RAJ AGENCIES PROPERTIES
|
October 4, 2012 |
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STATE GNCT OF DELHI Vs. SAQIB REHMAN ALIAS MASOOD
|
August 1, 2012 |
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STATE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI NEW DELHI Vs. PURAN CHAND
|
April 11, 2012 |
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STATE GOVT OF NCT OF DELHI Vs. NARESH
|
January 20, 2012 |
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STATE GOVT OF NCT OF DELHI Vs. SANDEEP TYAGI
|
March 5, 2012 |
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STATE GOVT OF NCT OF DELHI Vs. KHALIL AHMED
|
April 23, 2012 |
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STATE GOVT OF NCT OF DELHI Vs. ANIL KUMAR
|
May 23, 2012 |
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STATE GOVT OF NCT OF DELHI STATE Vs. JITENDER VIRENDER ALIAS BALLU
|
January 19, 2012 |
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STATE NCT OF DELHI Vs. KAUSHALYA
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January 2, 2012 |
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STATE NCT OF DELHI Vs. PRAKASH
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February 8, 2012 |
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STATE OF HARYANA Vs. K L SHROFF
|
March 5, 2012 |
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STATE OF HARYANA Vs. BHARTI
|
May 11, 2012 |
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STATE OF HARYANA Vs. GLOBAL EDUCATIONAL AND SOCIAL TRUST
|
August 27, 2012 |
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STATE OF J & K Vs. WASIM AHMAD @ ABU MOHAMAD & ANR
|
May 29, 2012 |
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STATE OF MAHARASHTRA Vs. JAWAHAR SINGH
|
July 23, 2012 |
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STATE OF NCT OF DELHI Vs. SHIVA
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March 16, 2012 |
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STATE OF NCT OF DELHI Vs. RAKESH
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May 15, 2012 |
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STATE OF NCT OF DELHI Vs. SANJAY PASWAN
|
August 23, 2012 |
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STATE OF NCT OF DELHI Vs. RAJIV & ANR.
|
August 23, 2012 |
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STATE OF NCT OF DELHI Vs. DEVENDER KUMAR
|
August 27, 2012 |
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STATE OF NCT OF DELHI Vs. DAULAT RAM
|
March 7, 2012 |
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STATE OF NCT OF DELHI Vs. HUSSAIN @ RAJU
|
April 12, 2012 |
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STATE OF NCT OF DELHI Vs. ABU SALEM ABDUL QAYOOM ANSARI
|
May 11, 2012 |
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STATE OF UTTAR PRADESH Vs. SHANTI DEVI
|
September 21, 2012 |
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STATE TRADING CORPORATION OF INDIA Vs. INDIAN SUGAR MILLS
|
April 24, 2012 |
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STATE TRADING CORPORATION OF INDIA Vs. JAGDISH GUPTA
|
September 5, 2012 |
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STATE TRADING CORPORATION OF INDIA Vs. DIGVIJAY CEMENT CO LTD
|
March 1, 2012 |
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STATE TRADING CORPORATION OF INDIA LTD Vs. PRIYANKA OVERSEAS LIMITED
|
February 27, 2012 |
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STATE TRADING CORPORATION OF INDIA LTD Vs. NIRMAL GUPTA
|
July 11, 2012 |
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STATE TRADING CORPORATION OF INDIA LTD Vs. TRADIGRIAN S.A
|
October 12, 2012 |
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STEEL AUTHORITY INDIA LTD Vs. ELECTRO STEEL CASTINGS LTD & ORS
|
February 28, 2012 |
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STEEL AUTHORITY OF INDIA LTD Vs. SALZGITTER MANNESMANN INTERNATIONAL GMBH
|
April 18, 2012 |
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STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
March 30, 2012 |
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STEEL AUTHORITY OF INDIA LTD. Vs. PUNJAB & SIND BANK & ORS.
|
December 13, 2012 |
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STEEL WOOL CORPORATION Vs. HUSANA KHATUN
|
September 26, 2012 |
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STEPHANIE JOAN BECKER Vs. STATE
|
July 9, 2012 |
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STOKELY VAN CAMP INC Vs. HEINZ INDIA PRIVATE LTD
|
September 3, 2012 |
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STUDY OVERSEAS INDIA PRIVATE LIMITED Vs. STATE
|
July 2, 2012 |
|
SUB INSPECTOR RAJINDER KHATRI Vs. GOVT OF NCT OF DELHI
|
February 29, 2012 |
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SUB-INSPECTOR NAFE SINGH Vs. COMMISSIONER OF POLICE
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January 9, 2012 |
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SUBASH BAKSHI Vs. UNION OF INDIA
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March 1, 2012 |
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SUBASH CHAND Vs. GAINI RAM
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May 24, 2012 |
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SUBASH CHAND BALIYAN Vs. UOI & ORS
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August 23, 2012 |
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SUBHA CHAWLA Vs. HARISH CHAWLA
|
October 10, 2012 |
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SUBHAKANT AGNIHOTRI Vs. UOI
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August 30, 2012 |
|
SUBHASH Vs. STATE
|
April 10, 2012 |
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SUBHASH Vs. STATE
|
November 5, 2012 |
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SUBHASH Vs. STATE OF NCT OF DELHI
|
November 19, 2012 |
|
SUBHASH Vs. STATE
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March 6, 2012 |
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SUBHASH CHAND Vs. STATE & ANR
|
January 6, 2012 |
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SUBHASH CHAND Vs. MUNICIPAL CORPORATION OF DELHI
|
February 27, 2012 |
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SUBHASH CHAND BANSAL Vs. KHADIMS
|
August 22, 2012 |
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SUBHASH CHAND GUPTA Vs. YOGINDER KUMAR RAJ KUMAR
|
February 15, 2012 |
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SUBHASH CHAND SAINI Vs. VED PRAKASH
|
March 6, 2012 |
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SUBHASH CHANDER Vs. D D A
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May 17, 2012 |
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SUBHASH CHANDER Vs. AMAR SINGH CHAUHAN
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July 20, 2012 |
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SUBHASH CHANDER SACHDEVA Vs. GULAB SINGH
|
September 27, 2012 |
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SUBHASH CHANDRA VASHISHTH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
May 2, 2012 |
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SUBHASH MOTWANI Vs. FRANKFINN MANAGEMENT CONSULTANTS
|
March 7, 2012 |
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SUBHASH SINGH Vs. UNION OF INDIA
|
August 9, 2012 |
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SUBHASHINI MISHRA Vs. MAHAVEER PARSHAD
|
April 17, 2012 |
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SUBHODH KUMAR Vs. REGITRAR OF COMPANIES
|
March 20, 2012 |
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SUBODH KHANNA Vs. PROMOD KHANNA
|
February 24, 2012 |
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SUBODH KUMAR Vs. MANAGEMENT OF INDIRA GANDHI NATIONAL OPEN UNIVERSITY MEDIA PRODUCTION CENTRE
|
July 19, 2012 |
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SUBRAMANIAN SWAMY Vs. ELECTION COMMISSION OF INDIA THROUGH ITS SECRETARY
|
January 17, 2012 |
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SUDARSHAN LAL LUTHRA Vs. KAVINDER SINGH
|
August 7, 2012 |
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SUDEEP SINGH SABHARWAL Vs. SHAHNAZ ARFI
|
May 11, 2012 |
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SUDERSHAN DHOOP PVT LTD Vs. HOTEL ROYAL PLAZA & ORS
|
July 9, 2012 |
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SUDERSHAN LAL ARORA Vs. JASWINDER PAL SINGH BHATIA
|
October 4, 2012 |
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SUDERSHAN LAL MAINI Vs. VIRENDER KUMAR MAINI
|
February 10, 2012 |
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SUDESH ANAND Vs. A K SINHA
|
May 9, 2012 |
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SUDESH CHOPRA Vs. CHIRANJIV SINGH DANG
|
December 21, 2012 |
|
SUDESH KUMAR @ SUDESH CHAND Vs. C.B.I.
|
January 16, 2012 |
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SUDESH MADHOK Vs. LUNAR DIAMONDS LIMITED
|
July 31, 2012 |
|
SUDESH MADHOK Vs. SHILPAX LAB. LTD.
|
February 7, 2012 |
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SUDESH MAHAJAN Vs. ANIL AZAD
|
September 5, 2012 |
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SUDESH SOLANKI Vs. DELHI DEVELOPMENT AUTHORITY
|
December 4, 2012 |
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SUDESH YADAV Vs. OBEROI FLIGHT SERVICES
|
March 5, 2012 |
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SUDHA CHOUDHARY & ORS Vs. UNION OF INDIA
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April 13, 2012 |
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SUDHAKAR SINGH Vs. SUNIL BATRA
|
August 28, 2012 |
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SUDHAKAR TIWARI Vs. STATE
|
January 11, 2012 |
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SUDHIR HILSAYAN Vs. CHAIRMAN, DR. AMBEDKAR FOUNDATION
|
December 11, 2012 |
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SUDHIR KUMAR Vs. STATE OF DELHI
|
July 31, 2012 |
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SUDHIR KUMAR ANAND Vs. VIJAY KR ANAND
|
May 4, 2012 |
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SUDHIR KUMAR MEHTA Vs. MAMTA MEHTA
|
April 27, 2012 |
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SUDIP BHATTACHARYA Vs. STATE OF DELHI
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March 26, 2012 |
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SUDIPTA KUMAR DAS Vs. CHANDERMANI DEVI
|
October 11, 2012 |
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SUGAM CONSTRUCTION P LTD Vs. NORTHERN RAILWAY ADMINISTRATION
|
October 5, 2012 |
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SUGAM TRAVEL CORPORATION Vs. UNION OF INDIA
|
May 25, 2012 |
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SUGANDHA SETHI Vs. SUDHIR PURI
|
April 10, 2012 |
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SUGEN INC Vs. A RAO
|
December 10, 2012 |
|
SUGRIV TYAGI Vs. STATE
|
May 1, 2012 |
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SUJATA TEKWANI Vs. ORIENTAL INSURANCE CO. LTD
|
September 26, 2012 |
|
SUKH DEV RAJ SHARMA Vs. KULJEET SINGH JASS
|
October 4, 2012 |
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SUKHAI THAKUR Vs. UOI
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April 11, 2012 |
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SUKHBIR SINGH Vs. UNION OF INDIA
|
September 18, 2012 |
|
SUKHBIR SINGH Vs. I.P. SINGH
|
September 4, 2012 |
|
SUKHCHAIN @ BHURA Vs. STATE
|
February 14, 2012 |
|
SUKHDATA CHITS PVT LTD Vs. RAJENDER PRASAD GUPTA
|
January 11, 2012 |
|
SUKHPAL Vs. STATE
|
January 11, 2012 |
|
SUKHPAL SINGH Vs. SATBIR SINGH
|
September 17, 2012 |
|
SUKHVINDER KAUR Vs. NEW INDIA ASSURANCE CO LTD
|
August 7, 2012 |
|
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) & ORS.
|
October 18, 2012 |
|
SULEMAN & ORS. Vs. STATE & ANR.
|
March 19, 2012 |
|
SUMAIR KHAN Vs. STATE
|
April 20, 2012 |
|
SUMAN Vs. MANJU DEVI
|
November 1, 2012 |
|
SUMAN MADAN Vs. SATENDER PRAKASH LAMBA
|
April 20, 2012 |
|
SUMAN NARUKA Vs. UOI
|
July 16, 2012 |
|
SUMAN SARKAR Vs. STATE
|
August 3, 2012 |
|
SUMAN SINGH Vs. VINOD KUMAR
|
August 13, 2012 |
|
SUMAN TUTEJA Vs. HINDALCO INDUSTRIES LTD
|
June 1, 2012 |
|
SUMANGAL APPARELS PVT LTD Vs. STATE
|
August 27, 2012 |
|
SUMANT KUMAR TYAGI Vs. UNION OF INDIA
|
February 7, 2012 |
|
SUMEET VERMA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 8, 2012 |
|
SUMER SINGH Vs. UNION OF INDIA
|
May 9, 2012 |
|
SUMER SINGH Vs. UNION OF INDIA
|
July 23, 2012 |
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SUMINDER SINGH REEN Vs. SATYA KHURANA
|
September 26, 2012 |
|
SUMIT JOSHI Vs. UNION OF INDIA
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July 13, 2012 |
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SUMIT KUMAR Vs. STATE
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July 4, 2012 |
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SUMIT MEHTA Vs. STATE OF NCT OF DELHI
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December 18, 2012 |
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SUMIT TANDON Vs. CBI
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April 10, 2012 |
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SUMITOMO CHEMICAL INDIA PVT. LTD Vs. HLL LIFECARE LTD
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September 24, 2012 |
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SUMITRA Vs. URMILA DEVI
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October 31, 2012 |
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SUMITRA SHARMA Vs. NATIONAL INSURANCE CO LTD
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May 31, 2012 |
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SUN INVESTMENT PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
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February 15, 2012 |
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SUNAINA DEVI Vs. RAM PHAL
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November 22, 2012 |
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SUNAIR HOTELS LTD Vs. B C GUPTA
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August 16, 2012 |
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SUNDARAM FINANCE LTD Vs. NARENDER KUMAR RAJGARHIA
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May 4, 2012 |
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SUNDAY EMEGHA Vs. STATE
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September 28, 2012 |
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SUNDEEP KHANNA Vs. A. DAS GUPTA
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October 17, 2012 |
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SUNDERIAL JAIN CHARITABLE HOSPITAL Vs. GOVT OF NCT OF DELHI
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July 23, 2012 |
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SUNDRI DEVI Vs. DDA
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January 23, 2012 |
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SUNEAL MANGAL Vs. PRIME MAXI MALL MANAGEMENT
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December 11, 2012 |
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SUNEEL KUMAR KHATRI Vs. UNION OF INDIA
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November 23, 2012 |
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SUNHILL EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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April 13, 2012 |
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SUNIL Vs. GOPAL
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April 19, 2012 |
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SUNIL Vs. STATE (NCT OF DELHI)
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January 3, 2012 |
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SUNIL @ SALIM Vs. STATE
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October 30, 2012 |
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SUNIL ARORA Vs. STATE
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July 16, 2012 |
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SUNIL CHAUDHARY Vs. STATE
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January 19, 2012 |
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SUNIL DUTT Vs. UNION OF INDIA
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May 11, 2012 |
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SUNIL GROVER Vs. STATE
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July 10, 2012 |
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SUNIL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
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November 2, 2012 |
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SUNIL JAIN Vs. SUMAN JAIN
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November 6, 2012 |
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SUNIL KAPOOR Vs. PARUL KAPOOR
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August 13, 2012 |
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SUNIL KHANNA AND ANR. Vs. VODAFONE ESSAR MOBLIE SERVICES LTD.
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January 23, 2012 |
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SUNIL KUMAR Vs. BSES RAJDHANI POWER LIMITED
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December 18, 2012 |
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SUNIL KUMAR Vs. UOI
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October 3, 2012 |
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SUNIL KUMAR Vs. STATE
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February 13, 2012 |
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SUNIL KUMAR Vs. PINKI
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April 16, 2012 |
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SUNIL KUMAR Vs. STATE
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April 13, 2012 |
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SUNIL KUMAR Vs. P.R. AMARNATH SINGH
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December 14, 2012 |
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SUNIL KUMAR Vs. GOPAL SHAH
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April 23, 2012 |
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SUNIL KUMAR MEEL Vs. UNION OF INDIA
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January 9, 2012 |
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SUNIL KUMAR SHARMA Vs. UNION OF INDIA
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August 14, 2012 |
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SUNIL KUMARI Vs. MANOJ
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April 10, 2012 |
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SUNIL MADAN Vs. RACHNA MADAN
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June 2, 2012 |
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SUNIL MITTAL Vs. COMMISSIONER OF CENTRAL EXCISE
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April 9, 2012 |
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SUNITA Vs. BHARAT BHUSHAN
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May 4, 2012 |
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SUNITA Vs. ASHA RANI
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May 22, 2012 |
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SUNITA Vs. UNION OF INDIA
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August 17, 2012 |
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SUNITA Vs. STATE NCT OF DELHI
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September 11, 2012 |
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SUNITA Vs. ASSISTANT CHIEF OF AIR STAFF
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October 16, 2012 |
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SUNITA Vs. ASSISTANT CHIEF OF AIR STAFF
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May 2, 2012 |
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SUNITA & ORS. Vs. PAWAN KUMAR & ORS.
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September 10, 2012 |
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SUNITA AHOOJA & ORS. Vs. UNION OF INDIA & ORS.
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September 20, 2012 |
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SUNITA AND ORS Vs. STATE AND ORS
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June 1, 2012 |
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SUNITA BHAGAT & ANR. Vs. HC SETH DECD THR LRS.
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April 27, 2012 |
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SUNITA DEVI Vs. RAM NIWAS
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May 2, 2012 |
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SUNITA DEVI Vs. HAWA SINGH
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August 24, 2012 |
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SUNITA DEVI & ORS. Vs. RAM NIWAS & ORS.
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May 11, 2012 |
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SUNITA GUPTA Vs. SHORI LAL CHEMICALS
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April 26, 2012 |
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SUNITA SINHA Vs. LEELA BUILDERS PVT. LTD.
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March 6, 2012 |
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SUNITA SINHA Vs. LEELA BUILDERS PVT LTD
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July 30, 2012 |
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SUNITA YADAV Vs. LAXMAN
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September 26, 2012 |
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SUNLIGHT BUILDWELL PVT LTD Vs. SUPER ALLIANCE MARKETING PVT LTD
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September 4, 2012 |
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SUNNY Vs. SUJATA
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April 27, 2012 |
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SUNNY JAGLAN Vs. STATE
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March 2, 2012 |
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SUNRISE INDUSTRIES Vs. ROSHAN LAL AGGARWAL
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February 8, 2012 |
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SUPER CASSETTES INDUSTRIES LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
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March 26, 2012 |
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SUPER CASSETTES INDUSTRIES LTD Vs. DY.COMMISSIONER OF INCOME TAX
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November 30, 2012 |
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SUPER HOUSE LEATHERS LTD Vs. RANA PRATAP SINGH
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August 6, 2012 |
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SUPERIOR EXIM PVT LTD Vs. SITAR RAM GOEL
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August 14, 2012 |
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SUPERNA ROY Vs. GANESH ROY
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July 27, 2012 |
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SUPREME COURT BAR ASSOCIATION Vs. REGISTRAR OF SOCIETIES
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April 12, 2012 |
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SUPREME INFRASTRUCTURE INDIA LIMITED Vs. RAIL VIKAS NIGAM LIMITED
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December 12, 2012 |
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SUR IRON AND STEEL COMPANY P LTD Vs. ERA CONSTRUCTION INDIA LTD
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March 13, 2012 |
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SUR IRON AND STEEL COMPANY PRIVATE LIMITED Vs. ERA CONSTRUCTION INDIA LIMITED
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May 31, 2012 |
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SURAG TIR KAMAN SURAJ Vs. GOVT OF NCT OF DELHI
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May 15, 2012 |
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SURAJ BHAN Vs. UNION OF INDIA
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April 30, 2012 |
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SURAJ BHAN & ANR. Vs. DHARAMPAL SINGH & ORS.
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August 3, 2012 |
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SURAJ BHAN & ORS. Vs. UNION OF INDIA & ANR.
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October 31, 2012 |
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SURAJ BHAN AND ANR Vs. GOVT OF NCT OF DELHI AND OTHERS
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December 12, 2012 |
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SURAJ CHAUHAN @ BITTOO Vs. STATE
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September 17, 2012 |
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SURAJ MAL Vs. PUNJAB NATIONAL BANK
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November 7, 2012 |
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SURAJ PRAKSH SHARMA Vs. SHAKUNTALA RANI DIWAN THR LR
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May 9, 2012 |
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SURAJ VERMA Vs. SANGEETA CHHABRA
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July 30, 2012 |
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SURAT SINGH Vs. UNION OF INDIA
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September 5, 2012 |
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SURBHI KAMPANI Vs. DELHI UNIVERSITY AND ORS
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August 31, 2012 |
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SURENDER ALIAS KALWA Vs. STATE GOVT OF NCT OF DELHI
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May 23, 2012 |
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SURENDER ALIAS TIGER Vs. STATE
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June 1, 2012 |
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SURENDER GARG Vs. MOHIT JINDAL
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September 4, 2012 |
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SURENDER KAUR Vs. M/S. ROMA INTERNATIONAL PVT. LTD.
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July 4, 2012 |
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SURENDER KUMAR Vs. KEWAL SINGH
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September 19, 2012 |
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SURENDER KUMAR Vs. STATE
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February 23, 2012 |
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SURENDER KUMAR JAIN Vs. STATE
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January 30, 2012 |
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SURENDER PRATAP SINGH Vs. UNION OF INDIA
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January 6, 2012 |
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SURENDER SINGH Vs. MOHD. SALIM
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September 7, 2012 |
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SURENDER SINGH Vs. NAND KISHORE
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July 30, 2012 |
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SURENDER SINGH Vs. UOI
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August 29, 2012 |
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SURENDER SINGH Vs. UNION OF INDIA
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September 28, 2012 |
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SURENDER SINGH Vs. STATE AND ANR.
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November 1, 2012 |
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SURENDER SINGH LOCHAV Vs. NALINEE VARMA
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March 22, 2012 |
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SURENDRA HEMANT EDUCATION & SOCIALWELFARE SOCIETY Vs. UNION OF INDIA
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September 3, 2012 |
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SURENDRA KUMAR Vs. UOI & ORS.
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October 31, 2012 |
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SURENDRA KUMAR GUPTA Vs. BRIJ MOHAN GUPTA
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March 7, 2012 |
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SURENDRA KUMAR TIWARI Vs. NATIONAL THERMAL POWER CORPORATION LTD AND ORS
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June 1, 2012 |
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SURENDRA KUMAR VERMA Vs. GNCT OF DELHI
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May 9, 2012 |
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SURENDRA PAL SINGH Vs. RAVINDRA PAL SINGH
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October 31, 2012 |
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SURESH Vs. AMIT KUMAR
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August 30, 2012 |
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SURESH @ SURESHWAR Vs. STATE
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November 7, 2012 |
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SURESH @PAUVVA AND ORS. Vs. STATE OF NCT OF DELHI
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September 18, 2012 |
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SURESH AGGARWAL Vs. NEW INDIA ASSURANCE CO LTD
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May 11, 2012 |
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SURESH CHAND Vs. RAM PAL YADAV
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May 10, 2012 |
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SURESH CHAND GUPTA Vs. M C D
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August 16, 2012 |
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SURESH CHAND JAIN Vs. PHALPHOR BUILDERS P LTD
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February 21, 2012 |
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SURESH GUPTA Vs. MCD
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January 17, 2012 |
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SURESH KALMADI Vs. CBI
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January 19, 2012 |
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SURESH KAUL Vs. STATE NCT OF DELHI AND ANR.
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April 25, 2012 |
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SURESH KUMAR Vs. SATISH MEHRA
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August 6, 2012 |
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SURESH KUMAR Vs. YUDHVEER PRASAD
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May 3, 2012 |
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SURESH KUMAR Vs. UOI
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July 27, 2012 |
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SURESH KUMAR Vs. SAROJ ATAL
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March 1, 2012 |
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SURESH KUMAR AGARWAL Vs. VEER BALA AGGARWAL
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March 20, 2012 |
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SURESH KUMAR GOLA Vs. PUJA COOPERATIVE GHS LTD
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April 10, 2012 |
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SURESH KUMAR JAIN Vs. UNION OF INDIA & ANR
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January 2, 2012 |
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SURESH KUMAR JAIN Vs. MOHAN LAL
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March 5, 2012 |
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SURESH KUMAR JAIN Vs. UNION OF INDIA
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January 2, 2012 |
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SURESH KUMAR JOON Vs. MOOL CHAND MOTORS
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August 22, 2012 |
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SURESH KUMAR MISHRA AND ORS. Vs. STATE AND ANR.
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January 30, 2012 |
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SURESH MANSHARAMANI Vs. GUNENDER KUMAR JAIN
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November 5, 2012 |
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SURESH PEHLWAN Vs. STATE OF DELHI
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November 5, 2012 |
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SURESH PRASAD ALIAS HARI KRISHAN Vs. UNION OF INDIA
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March 14, 2012 |
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SURESH SHOKEEN Vs. BABLI
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June 1, 2012 |
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SURESH SRIVASTAVA Vs. SUBODH SRIVASTAVA
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August 31, 2012 |
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SURI PROPERTIES Vs. OM PRAKASH BROS
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November 23, 2012 |
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SURINDER GERA Vs. COL RAJESH RATAN SETH
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July 25, 2012 |
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SURINDER GROVER Vs. ANIL KUMAR
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July 25, 2012 |
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SURINDER JAIN Vs. STATE
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May 28, 2012 |
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SURINDER KAUR Vs. G S BAWA
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February 8, 2012 |
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SURINDER KAUR CHHABRA Vs. KUSUM
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December 5, 2012 |
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SURINDER KUMAR Vs. SHEELA
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February 13, 2012 |
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SURINDER KUMAR JAIN Vs. DDA
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July 20, 2012 |
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SURINDER SINGH Vs. KULDEEP KUMAR THRU LR'S
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February 3, 2012 |
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SURINDER SINGH Vs. STATE
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January 3, 2012 |
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SURINDER SINGH SOOD Vs. STATE
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January 19, 2012 |
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SURJEET KAUR Vs. PROBATION OFFICER
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October 15, 2012 |
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SURJEET SINGH Vs. STATE
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April 27, 2012 |
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SURJEET SINGH Vs. URMILA DEVI
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March 14, 2012 |
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SURJIT KUMAR ALIAS SHAKIR ALI ALIAS GANJA Vs. STATE GOVT OF NCT OF DELHI
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January 18, 2012 |
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SURJIT SINGH Vs. EKTA GULATI
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August 16, 2012 |
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SURRENDER KUMAR, EX PETTY OFFICER Vs. UNION OF INDIA
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January 23, 2012 |
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SUSAMMA JACOB Vs. PYROGUARD ENGINEERS P LTD
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October 17, 2012 |
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SUSANTA MAITI Vs. UNION OF INDIA
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January 30, 2012 |
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SUSHIL ALIAS MONU Vs. STATE
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April 30, 2012 |
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SUSHIL JAIN Vs. MEHARBAN SINGH
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August 8, 2012 |
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SUSHIL KUMAR Vs. DIRECTOR GENERAL OF WORKS, CPWD
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January 24, 2012 |
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SUSHIL KUMAR GOYAL Vs. RAM SINGH GAUTAM
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December 6, 2012 |
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SUSHIL KUMAR SOBTI Vs. DINESH CHAND
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October 4, 2012 |
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SUSHIL MITTAL Vs. ARUN KUMAR
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February 1, 2012 |
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SUSHILA Vs. DDA
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April 19, 2012 |
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SUSHILA Vs. BRIJESH
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July 11, 2012 |
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SUSHILA Vs. MAHENDER SHARMA
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November 26, 2012 |
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SUSHILA DEVI Vs. YOGESH SINGH
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July 16, 2012 |
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SUSHILA DEVI Vs. STATE
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June 1, 2012 |
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SUSHILA DEVI Vs. THAN SINGH
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April 23, 2012 |
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SUSHILA DEVI Vs. STATE
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August 13, 2012 |
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SUSHILA DEVI & ORS. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ORS.
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September 3, 2012 |
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SUSHILA GOPALAN & ORS. Vs. LAND AND DEVELOPMENT OFFICE & ORS.
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March 20, 2012 |
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SUSHILA YADAV Vs. LT.COL. GAJ SINGH YADAV
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September 25, 2012 |
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SUSHMA DEVI Vs. DEVENDER SINGH
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July 17, 2012 |
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SUSHMA PATIL Vs. DDA
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January 16, 2012 |
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SUSHOBAN LUTHRA Vs. KIRAN LUTHRA
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September 13, 2012 |
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SUTESH KUMAR Vs. UNION OF INDIA
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January 13, 2012 |
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SUVIDHA SIGNS STUDIOS PVT. LTD. Vs. COMMISSIONER OF C. EX.
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September 27, 2012 |
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SUZUKI MOTORCYCLE INDIA PVT LTD Vs. CIT
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December 21, 2012 |
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SUZUKI POWERTRAIN INDIA LIMITED Vs. MARUTI SUZUKI INDIA LIMITED
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August 22, 2012 |
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SWAMI ASANGANANDA BHARTI Vs. HIMALAYAN INTERNATIONAL INSTITUTE OF YOGA SCIENCE & PHILOSOPHY
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March 1, 2012 |
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SWAMI DR. KISHORE DASS JI Vs. STATE
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July 26, 2012 |
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SWAMI RAM TIRATH MISSION Vs. SANJEEV SABERWAL
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September 25, 2012 |
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SWAMINATHAN G Vs. ALL INDIA INSTITUTE OF MEDICAL
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August 28, 2012 |
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SWARAN KATYAL Vs. SURINDER PAL KAPOOR
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October 31, 2012 |
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SWARAN LATA Vs. RAVAT SINGH
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October 16, 2012 |
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SWASTIK INDUSTRIAL POWERLINE PVT LTD Vs. COMMISSIONER TRADE AND TAXES
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July 30, 2012 |
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SWISS TIMING LTD Vs. CBI
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March 5, 2012 |
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SYED AMIR ALI Vs. ANJUMAN E HAIDERI
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March 28, 2012 |
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SYED ARSHAD HUSSAIN Vs. JAMIA MILLIA ISLAMIA
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January 3, 2012 |
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SYED NIZAM AHMED Vs. C B I
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February 6, 2012 |
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SYED SHABBIR ALI Vs. UPSC
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April 23, 2012 |
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SYNDICATE BANK Vs. CROWN ELECTRO MOTOR WORKS
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February 1, 2012 |
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SYNDICATE BANK Vs. R K ROHILLA
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August 13, 2012 |
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SYNODICAL BOARD OF HEALTH SERVICES Vs. DIRECTOR GENERAL OF INCOME TAX
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January 9, 2012 |
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T & T MOTORS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 24, 2012 |
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T K DHAR Vs. UOI
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May 24, 2012 |
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T K RAI Vs. UNION OF INDIA AND ORS
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August 17, 2012 |
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T M SAMPATH Vs. DIRECTOR GENERAL NATIONAL WATER DEVELOPMENT AGENCY
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May 3, 2012 |
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T N VOHRA Vs. GOVT OF NCT OF DELHI
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August 9, 2012 |
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T R BHAGAT Vs. RANJIT KAUR
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July 20, 2012 |
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T.C.SOOD , NEW DELHI Vs. COMMISSIONER OF INCOME TAX
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November 21, 2012 |
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T.T. LIMITED Vs. SONALI BANK
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February 22, 2012 |
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TABASSUM @ MONA Vs. NAZUK BEGUM
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September 28, 2012 |
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TAGORE MEDICAL COLLEGE AND HOSPITAL Vs. BOARD AOF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA
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September 11, 2012 |
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TAHRA BEGUM Vs. STATE OF DELHI
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May 9, 2012 |
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TAJINDER PAL SINGH Vs. STATE & ORS.
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April 24, 2012 |
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TAJINDER SINGH Vs. STATE
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July 10, 2012 |
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TALAT TARIQ Vs. STATE
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June 11, 2012 |
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TALENT TELE TIMES LTD Vs. YADU INDIA LTD
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April 18, 2012 |
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TALEWAR SHARMA Vs. STATE
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November 20, 2012 |
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TALLURI SRINIVAS Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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March 13, 2012 |
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TALUPULA ENGINEERING CO Vs. RAJIV DUA
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May 15, 2012 |
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TANUJ VERMA Vs. RAGHVENDRA SINGH
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August 17, 2012 |
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TARA Vs. STATE
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April 13, 2012 |
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TARA CHANDRA SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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April 10, 2012 |
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TARA DEVI Vs. MCD
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March 23, 2012 |
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TARA V GANJU Vs. BASANT AND CO
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January 23, 2012 |
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TARASPAN SOLUTIONS PVT LTD Vs. PETAN COMMUNICATION SOLUTIONS PVT LTD
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August 28, 2012 |
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TARIQ AHMED DAR Vs. ENFORCEMENT DIRECTORATE
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July 13, 2012 |
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TARIQ MEHMOOD Vs. STATE
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January 23, 2012 |
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TARLOCHAN SINGH Vs. UNION BANK OF INDIA
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December 11, 2012 |
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TARUN ARORA Vs. STATE GOVT OF NCT OF DELHI
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March 5, 2012 |
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TARUN KHURANA Vs. KRISHNA MITTAL
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July 16, 2012 |
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TARUN KUMAR ARORA Vs. STATE
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July 24, 2012 |
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TARUN PAHWA Vs. PRADEEP MAKIN
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December 21, 2012 |
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TARUN SETHI Vs. VIKAS BUDHIRAJA
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August 6, 2012 |
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TARVINDER SINGH Vs. STATE
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September 24, 2012 |
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TARVO TECHNOLOGIES LTD Vs. ARAMEX INDIA P LTD
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April 20, 2012 |
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TATA AIG GENERAL INSURANCE CO LTD Vs. KAUSHLYA DEVI
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January 23, 2012 |
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TATA AIG GENERAL INSURANCE CO LTD Vs. U P ROADWAYS
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March 16, 2012 |
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TATA AIG GENERAL INSURANCE CO. LTD. Vs. RAM BABU & ORS.
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April 26, 2012 |
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TATA AIG GENERAL INSURANCE COMPANY LTD Vs. SHOSHI DEVI
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October 18, 2012 |
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TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. SMT. ARFINA & ORS.
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November 22, 2012 |
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TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. BABU LAL & ORS.
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October 17, 2012 |
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TATA MOTORS LIMITED Vs. JSC VTB BANK LTD
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May 8, 2012 |
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TATA SONS LIMITED Vs. ATUL TIWARI
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May 1, 2012 |
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TATA SONS LIMITED Vs. SHAMIM
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August 17, 2012 |
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TAUHEED KHAN Vs. STATE
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May 24, 2012 |
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TCI GLOBAL Vs. M/S SYNERGY FREIGHTWAYS PVT. LTD.
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September 4, 2012 |
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TECHNOFAB ENGINEERING LTD Vs. UNION OF INDIA
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February 17, 2012 |
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TECHNOLOGY DEVELOPMENT BOARD Vs. VARDAAN AGROTECH (P) LTD. & ORS.
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May 3, 2012 |
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TECHNOLOGY DEVELOPMENT BOARD Vs. USHA LTD
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November 27, 2012 |
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TECON PROJECTS PVT. LTD Vs. SANJAY MEHTA
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October 12, 2012 |
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TECPRO TREMA LTD Vs. AMBIKA PROJECTS INDIA PRIVATE LIMITED
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August 8, 2012 |
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TEESTA CHATTORAJ Vs. UNION OF INDIA
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March 30, 2012 |
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TEJ PAL SINGH Vs. U.O.I.
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December 5, 2012 |
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TEJ PRAKASH Vs. IDRIS
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November 27, 2012 |
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TEJ PRATAP SINGH Vs. N D M C
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March 26, 2012 |
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TEJENDER KUMAR Vs. UNION OF INDIA
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September 25, 2012 |
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TEJINDER SINGH DAGAR Vs. UNION OF INDIA
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November 29, 2012 |
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TEK RAM Vs. VED PAL
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April 20, 2012 |
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TEKA SINGH @ALIASTITU Vs. STATE
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January 18, 2012 |
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TELECOM WATCHDOG Vs. UNION OF INDIA
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July 13, 2012 |
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TELEFONAKTIEBOLAGET LM ERICCSON TORSHAMNSGATAN Vs. UNION OF INDIA
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July 13, 2012 |
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TELESTRA TRADE PLACE PVT. LTD. Vs. JAGDAMBAY BUILDERS PVT. LTD.
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July 11, 2012 |
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TEN PEBBLES MANAGEMENT PRIVATE LIMITED Vs. LEARING PRIVATE LIMITED
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December 14, 2012 |
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TERRIFIC STEEL PVT LTD Vs. LAND ACQUISITION COLLECTOR WEST
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May 8, 2012 |
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THAI AIRWAYS INTERNATIONAL PUB. CO. LTD Vs. L.M.KHOSLA
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March 5, 2012 |
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THANOOJA C Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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March 15, 2012 |
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THE COMMISISONER OF POLICE AND ORS. Vs. SHRI SURJEET SINGH AND ORS.
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April 13, 2012 |
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THE COMMISSIONER OF INCOME TAX Vs. RBG INVESTMENT & FINANCE LTD.
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October 30, 2012 |
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THE COMMISSIONER OF INCOME TAX. Vs. SAHARA INDIA HOUSING CORPORATION LTD.
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April 27, 2012 |
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THE NATIONAL SMALL INDUSTRIES CORP LTD Vs. AKRITI INDUSTRIES & OTHERS.
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May 25, 2012 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. M/S. BHAGWATI TRANSPORT CO. & ORS.
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December 7, 2012 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. SH. VINOD DASS & ORS.
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September 4, 2012 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. SANTOSH KUMARI & ORS.
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October 18, 2012 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. PATNI ROADLINES & ANR.
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September 25, 2012 |
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THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SUNIL KUMAR JHA & ORS.
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October 31, 2012 |
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THE NEW INDIA INSURANCE COMPANY LTD. Vs. SURJEET KUMAR & ORS.
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December 10, 2012 |
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THE OFFICER-IN-CHARGE, CENTRAL ARID ZONE RESEARCH INSTITUTE Vs. THE PRESIDING OFFICER & ANR.
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July 11, 2012 |
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THE ORIENTAL INSURANCE COMPANY LTD. Vs. SANJAY RATHI & ORS.
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December 11, 2012 |
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THE POLO LAUREN CO L.P Vs. ROYAL CLASSIC MILLS PVT LTD & ORS.
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June 1, 2012 |
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THERMOSPARES INDIA Vs. BHARAT HEAVY ELECTRICALS LTD
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March 26, 2012 |
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THOLU ROCKY Vs. DIRECTOR GENERAL CISF AND ORS.
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July 23, 2012 |
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THREE-N-PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
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October 5, 2012 |
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THROUGH LRS. & ORS. Vs. UNION OF INDIA
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September 18, 2012 |
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THROW BALL FEDERATION OF INDIA Vs. UOI
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August 13, 2012 |
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TILAK RAJ Vs. GORA MAL HARI RAM P LTD
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May 24, 2012 |
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TILAK RAJ Vs. SATYAPAL
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September 13, 2012 |
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TILAK RAJ Vs. PARMOD KUMAR
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September 28, 2012 |
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TILAK RAJ BHAGAT Vs. RANJIT KAUR & ORS.
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March 20, 2012 |
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TILAK RAJ SINGH Vs. UNION OF INDIA
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February 21, 2012 |
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TIMES INTERNET LTD. Vs. JONATHAN S.
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April 17, 2012 |
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TIMES OF MONEY LIMITED Vs. REMITHOME CORPORATION
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August 13, 2012 |
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TIMPACK PVT LTD Vs. PUNJAB NATIONAL BANK
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September 28, 2012 |
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TINA JAIN Vs. SUNIL KUMAR
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November 27, 2012 |
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TINKU Vs. STATE
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January 10, 2012 |
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TINNA OVERSEAS LIMITED Vs. FOOD CORPORATION OF INDIA
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October 10, 2012 |
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TINNA OVERSEAS LIMTED Vs. FOOD CORPORATION OF INDIA
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August 30, 2012 |
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TITAN INDUSTRIES LTD Vs. RAMKUMAR JEWELLERS
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April 26, 2012 |
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TOPS SECURITY LTD Vs. SUBHASH CHANDER JHA
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July 16, 2012 |
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TOWER VISION INDIA PVT. LTD. Vs. PROCALL PRIVATE LIMITED
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August 24, 2012 |
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TRANE INDIA PVT. LTD Vs. SERVICE FIRST AIRCON PVT. LTD
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September 14, 2012 |
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TRANS TYRES INDIA PVT LTD Vs. DOUBLE COIN HOLDINGS LTD
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January 31, 2012 |
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January 10, 2012 |
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November 16, 2012 |
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August 21, 2012 |
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May 15, 2012 |
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July 2, 2012 |
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March 7, 2012 |
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TRISHA GUPTA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR
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October 30, 2012 |
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January 30, 2012 |
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TULA RAM Vs. STATE
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December 3, 2012 |
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TUN TUN DASS Vs. STATE
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January 11, 2012 |
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TUSHAR Vs. SH BALLU RAM
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May 9, 2012 |
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TUSHAR GOEL Vs. MUKESH KUMAR
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May 21, 2012 |
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TWENTIETH CENTURY FOX FILM CORPORATION Vs. ZEE TELEFILMS LTD
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July 10, 2012 |
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TWINKLE WADHWA Vs. UNIVERSITY OF DELHI
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January 30, 2012 |
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TWO STAR REALTY PRIVATE LIMITED Vs. FOUR STAR REALTY PRIVATE LTD.
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December 7, 2012 |
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U O I Vs. R K SHARMA
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April 13, 2012 |
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U P STATE BRIDGE CORPORATION LTD Vs. UNION OF INDIA
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January 13, 2012 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. DEVRAJ SINGH
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August 31, 2012 |
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U P STATE ROADWAYS TRANSPORT CORPN Vs. SHAHNAZ
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July 18, 2012 |
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U S RAJORA Vs. C K BEDI
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June 1, 2012 |
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U V ENTERPRISES Vs. NEW BHARAT RICE MILLS
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July 13, 2012 |
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May 3, 2012 |
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U. P. METBLAST & ENERGY LIMITED Vs. ARROW RETAIL PRIVATE LIMITED
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September 28, 2012 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. VIJENDER KUMAR
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November 19, 2012 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. MITHLESH
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November 29, 2012 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. MANSHA DEVI & ANR.
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April 24, 2012 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. KHAZAN SINGH
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September 4, 2012 |
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January 17, 2012 |
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December 14, 2012 |
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May 14, 2012 |
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UCO BANK Vs. RAMESH KUMAR CHAWLA
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February 8, 2012 |
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UDAI CHAND BHARDWAJ Vs. STATE GOVT. OF N.C.T. OF DELHI
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September 11, 2012 |
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UDAI PRATAP SINGH YADAV Vs. VETERINARY COUNCIL OF INDIA
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February 22, 2012 |
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UDAY PUNJ Vs. COMMISSIONER OF INCOME TAX
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July 9, 2012 |
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UDHAL SINGH Vs. STATE
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December 3, 2012 |
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UDI CHAN BHARDWAJ Vs. STATE GOVT OF NCT OF DELHI
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September 11, 2012 |
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UDIT SINGH Vs. GOVT OF NCT OF DELHI AND ORS
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October 3, 2012 |
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UJAGAR SINGH Vs. MCD
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April 10, 2012 |
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UJJWAL MADAN Vs. UNION OF INDIA
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May 25, 2012 |
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UJJWAL MATHUR & ORS Vs. STATE & ANR
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February 1, 2012 |
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UK PRIYADARSHI Vs. NDPL
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August 23, 2012 |
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ULTRA HOME CONSTRUCTIONS (P) LTD Vs. CHOICE HOTELS INTERNATIONAL INC
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January 13, 2012 |
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UMA DEVI Vs. BALWANT SINGH (KOLI)
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March 20, 2012 |
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UMA SHARMA Vs. YASHPAL BHANOT
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July 26, 2012 |
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UMA SHARMA Vs. IAF EDUCATIONAL AND CULTURAL SOCIETY
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November 19, 2012 |
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January 31, 2012 |
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UMESH KUMAR BATRA Vs. MAHENDRA NATH SINGHAL
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May 11, 2012 |
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UMESH KUMAR VERMA & ORS. Vs. STATE
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January 23, 2012 |
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UMESH MOHAN SETHI Vs. UNION OF INDIA
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December 12, 2012 |
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UNIMERS INDIA LIMITED Vs. IFCI LIMITED
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April 13, 2012 |
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UNION BANK OF INDIA Vs. MILKFOOD LTD
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May 14, 2012 |
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UNION OF INDIA Vs. SAHIB SINGH
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May 8, 2012 |
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UNION OF INDIA Vs. S S INTERNATIONAL
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February 7, 2012 |
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UNION OF INDIA Vs. GUNWANT SINGH
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May 7, 2012 |
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UNION OF INDIA Vs. G KRISHNAN
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May 17, 2012 |
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UNION OF INDIA Vs. RISHAL SINGH
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March 14, 2012 |
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UNION OF INDIA Vs. MOHD.ABID
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February 6, 2012 |
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UNION OF INDIA Vs. ASHOK KUMAR
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March 20, 2012 |
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UNION OF INDIA Vs. MODI INDUSTRIES LIMITED
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March 28, 2012 |
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UNION OF INDIA Vs. MAHENDER SINGH
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April 17, 2012 |
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UNION OF INDIA Vs. PEECO HYDRAULIC PVT LTD
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May 1, 2012 |
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UNION OF INDIA Vs. MAHINDER KUMARI
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July 13, 2012 |
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UNION OF INDIA Vs. P R NAIR
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July 27, 2012 |
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UNION OF INDIA Vs. HALDHAR PRASAD
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July 18, 2012 |
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UNION OF INDIA Vs. VIKAS KERABA SURYAWANSHI
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July 6, 2012 |
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UNION OF INDIA Vs. R N MALHOTRA
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July 6, 2012 |
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UNION OF INDIA Vs. CENTRAL INFORMATION COMMISSION
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July 11, 2012 |
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UNION OF INDIA Vs. OMAXE LIMITED
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February 14, 2012 |
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UNION OF INDIA Vs. COX & KINGS (INDIA) LTD
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February 21, 2012 |
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UNION OF INDIA Vs. V K JAIN
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January 11, 2012 |
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UNION OF INDIA Vs. NAVSHAKTI INDUSTRIES P LTD
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March 28, 2012 |
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UNION OF INDIA Vs. FEDERATION OF ALL INDIA CENTRAL GOVT CANTEEN EMPLOYEES WORKERS ASSOCIATION
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April 30, 2012 |
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UNION OF INDIA Vs. NIKO RESOURCES LTD
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July 2, 2012 |
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UNION OF INDIA Vs. YATEENDRA SINGH JAFA
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July 2, 2012 |
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UNION OF INDIA Vs. B A DHAYALAN
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July 2, 2012 |
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UNION OF INDIA Vs. CHANDER NARAYAN JOSHI
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August 14, 2012 |
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UNION OF INDIA Vs. SATISH KUMAR MEHTA
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August 6, 2012 |
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UNION OF INDIA Vs. SHANTI YADAV
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September 13, 2012 |
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UNION OF INDIA Vs. ASHOK KUMAR AGGARWAL
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September 17, 2012 |
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UNION OF INDIA Vs. HOTEL EXCELSIOR LTD
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September 11, 2012 |
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UNION OF INDIA Vs. DELHI NURSES UNION
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August 24, 2012 |
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UNION OF INDIA Vs. PT. MUNSHI RAM & ASSOCIATES PVT. LTD
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December 21, 2012 |
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UNION OF INDIA Vs. V.K.VASHISHT
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December 19, 2012 |
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UNION OF INDIA Vs. BRAJ MOHAN
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November 26, 2012 |
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UNION OF INDIA Vs. PRAMOD KUMAR BAJAJ
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December 7, 2012 |
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UNION OF INDIA Vs. PRAVESH MEHRA
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November 19, 2012 |
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UNION OF INDIA Vs. COL. V.K. SHAD
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November 9, 2012 |
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UNION OF INDIA Vs. DHANWANTRI AYURVEDIC MEDICAL COLLEGE
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November 9, 2012 |
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UNION OF INDIA Vs. B.S.BOLA
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November 7, 2012 |
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UNION OF INDIA Vs. S.C. SURLIYA
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October 16, 2012 |
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UNION OF INDIA Vs. DHYAN SINGH
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October 12, 2012 |
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UNION OF INDIA Vs. DAISY TRADING CORPORATION
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October 5, 2012 |
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UNION OF INDIA Vs. R.P.SHARMA
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October 4, 2012 |
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UNION OF INDIA Vs. RADHEY SHYAM
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September 19, 2012 |
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UNION OF INDIA Vs. SUNRISE ENTERPRISES PANIPAT
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February 2, 2012 |
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March 1, 2012 |
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UNION OF INDIA Vs. YOGITA SWAROOP
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January 13, 2012 |
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UNION OF INDIA Vs. R.P. SINGH
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January 16, 2012 |
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UNION OF INDIA Vs. ALPINE INDUSTRIES
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January 18, 2012 |
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UNION OF INDIA Vs. R VASUDEVAN
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March 14, 2012 |
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UNION OF INDIA Vs. VIDEOCON INDUSTRIES LTD
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March 5, 2012 |
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UNION OF INDIA Vs. BRAHMA DEO
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March 5, 2012 |
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January 30, 2012 |
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UNION OF INDIA Vs. S RAVINDER YADAV
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March 15, 2012 |
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UNION OF INDIA Vs. AIRCEL LIMITED
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February 23, 2012 |
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UNION OF INDIA Vs. CONBES INDIA PVT LTD
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February 24, 2012 |
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February 24, 2012 |
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January 24, 2012 |
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UNION OF INDIA Vs. SULEKH CHAND
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April 19, 2012 |
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UNION OF INDIA Vs. VINOD KUMAR JAIN
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April 18, 2012 |
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UNION OF INDIA Vs. HARDAM SINGH
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March 30, 2012 |
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March 29, 2012 |
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February 23, 2012 |
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UNION OF INDIA Vs. DHUM SINGH
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February 3, 2012 |
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UNION OF INDIA Vs. RAVI KANTA MADHOK
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March 13, 2012 |
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UNION OF INDIA Vs. HIMACHAL FUTURISTIC COMMINICATIONS LIMITED
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December 5, 2012 |
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UNION OF INDIA Vs. REENA RAMACHANDRAN
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December 5, 2012 |
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UNION OF INDIA Vs. BANSI DHAR
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March 29, 2012 |
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UNION OF INDIA Vs. SARITA DEVI & ORS.
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July 19, 2012 |
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UNION OF INDIA & ANR. Vs. M/S. ASSOCIATED CONSTRUCTION CO. & ANR.
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August 9, 2012 |
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UNION OF INDIA & ANR. Vs. SAHIB SINGH
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May 16, 2012 |
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UNION OF INDIA & ANR. Vs. V.K. SALDHI & ORS.
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November 23, 2012 |
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UNION OF INDIA & ORS. Vs. VIJAY MAM
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June 1, 2012 |
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UNION OF INDIA & ORS. Vs. SMT. SAVITRI SHARMA
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October 16, 2012 |
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UNION OF INDIA GM NORTHERN RAILWAY Vs. AK TIWARI
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September 11, 2012 |
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UNION OF INDIA MINISTRY OF RAILWAYS Vs. CIMMCO LTD
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August 22, 2012 |
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UNION OF INDIA THROUGH CCM (S AND R), NR. RLY. HQ. OFFICE Vs. M/S. MASHBRA INDUSTRIES PVT. LTD.
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November 16, 2012 |
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UNION OF INDIA THROUGH THE SECRETARY DEPARTMENT OF REVENUE Vs. KAMAL KISHORE DHAWAN
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April 18, 2012 |
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UNION PUBLIC SERVICE COMMISSION Vs. CAPTAIN SOLANKI @ ASHWIN
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January 31, 2012 |
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UNION PUBLIC SERVICE COMMISSION Vs. ANGESH KUMAR
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July 13, 2012 |
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UNION PUBLIC SERVICE COMMISSION Vs. R.K. JAIN
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November 6, 2012 |
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UNIT TRUST OF INDIA Vs. JAGAN NATH SAYAL & CO.
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December 5, 2012 |
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UNITECH LIMITED Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION
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September 27, 2012 |
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UNITECH LIMITED Vs. GRIDHAR GOPAL SHARMA
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October 19, 2012 |
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UNITECH WIRELESS (TAMIL NADU) PVT. LTD Vs. VIOM NETWORKS LTD
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December 22, 2012 |
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UNITECH WIRELESS (TAMIL NADU) PVT. LTD Vs. VIOM NETWORKS LTD
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December 21, 2012 |
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UNITED BANK OF INDIA Vs. SHAKUNTALA YADAV
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January 4, 2012 |
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UNITED BIOTECH PVT LTD Vs. ORCHID CHEMICALS & PHARMACEUTICALS LTD
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May 18, 2012 |
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UNITED INDIA ASSURANCE COMPANY LTD Vs. MOTA RAM
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November 21, 2012 |
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UNITED INDIA INSURANCE CO LT Vs. SHAKUNTLA DEVI
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March 14, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. JAI SINGH
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March 14, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. LALITA DEVI
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February 9, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMA SWAMY
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January 13, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. JOSPHINE JAMES
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January 13, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMA SWAMY
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January 11, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. MEENA GUPTA
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April 10, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. BUCHIYA DEVI
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April 11, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. SATPAL
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May 3, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. INDIGENOUS POULTRY BREEDING & RESEARCH FARM
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May 8, 2012 |
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May 7, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. NIRMALA KWATRA
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May 11, 2012 |
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May 2, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. S. MEHTO @ SHYAM MEHTO
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March 21, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. KANHIYA LAL
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May 25, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. MEENA
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July 16, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. RINKI ALIAS RINKU
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July 23, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. VIPUL PATHAK
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July 19, 2012 |
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UNITED INDIA INSURANCE CO LTD. Vs. SUSHILA DEVI AND ORS.
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October 17, 2012 |
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UNITED INDIA INSURANCE CO. Vs. KANWAR LAL & ORS.
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April 27, 2012 |
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UNITED INDIA INSURANCE CO. LTD Vs. MAHAVIR ALUMINIUM LTD
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January 11, 2012 |
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UNITED INDIA INSURANCE CO. LTD Vs. ASHWANI SONI
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February 10, 2012 |
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UNITED INDIA INSURANCE CO. LTD Vs. KAMAR JAHAN
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September 7, 2012 |
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UNITED INDIA INSURANCE CO. LTD Vs. RUPA GANDHI CHAUDHARY
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December 11, 2012 |
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UNITED INDIA INSURANCE CO. LTD. Vs. KALPANA MISHRA & ORS.
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September 24, 2012 |
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UNITED INDIA INSURANCE CO. LTD. Vs. BHOODEV PRASAD & ORS.
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March 7, 2012 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SATISH KUMAR AND ORS.
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May 31, 2012 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RAMVATI UPADHYAY
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February 21, 2012 |
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UNITED INDIA INSURANCE CO. LTD. Vs. VALSAMA JOSEPH RAJAN
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February 21, 2012 |
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UNITED INDIA INSURANCE CO. LTD. Vs. PUSHPA & ORS.
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April 19, 2012 |
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UNITED INDIA INSURANCE COMPANDY LTD Vs. SH OM PRAKASH
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August 17, 2012 |
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UNITED INDIA INSURANCE COMPANY
LTD Vs. SURAJ BHAN & ORS
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December 4, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. BABLESH KUMARI YADAV
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July 9, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SURAT SINGH MEHTA
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August 31, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. BARKHA KUMARI
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November 6, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ABDUL RASHID
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November 6, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. DAYANAND
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October 16, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. NIRMALA DEVI
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October 5, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. BABITA
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October 9, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. JYOTI & ORS.
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November 29, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. DR. JIA LAL PRASHAR & ORS.
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December 10, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. DAVINDER @ DEVINDER SINGH & ORS.
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August 17, 2012 |
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UNITED MANUFACTURING COMPANY DELHI PVT LTD Vs. KAIZEN LIFESTYLE PRODUCTS PVT LTD
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November 7, 2012 |
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UNITED TELECOMS LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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March 13, 2012 |
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UNIVERSAL FINANCE TRADERS LTD Vs. LUNAR DIAMONDS LTD
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September 17, 2012 |
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November 23, 2012 |
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UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED Vs. LRS OF SANJAY & ORS.
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March 7, 2012 |
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UNIVERSAL TRACTOR HOLDING LLC Vs. ESCORTS LIMITED
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July 13, 2012 |
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UNIVERSITY OF DELHI Vs. PRAVEEN KUMAR TAYAL & ANR
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August 7, 2012 |
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July 26, 2012 |
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UNIVERSITY OF DELHI Vs. NALINI PRABHAKAR
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December 6, 2012 |
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UNIVERSITY OF DELHI Vs. SURESH
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May 25, 2012 |
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UNIVERSITY OF DELHI & ANR. Vs. ANNMARY LUKE KOCHERRY & ORS.
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December 3, 2012 |
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UOI Vs. ARJAN SINGH
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December 6, 2012 |
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December 12, 2012 |
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March 20, 2012 |
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March 7, 2012 |
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February 9, 2012 |
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September 10, 2012 |
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February 23, 2012 |
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December 6, 2012 |
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December 17, 2012 |
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December 14, 2012 |
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September 18, 2012 |
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September 25, 2012 |
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August 30, 2012 |
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UOI Vs. INDIA METALS
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March 22, 2012 |
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July 10, 2012 |
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May 18, 2012 |
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February 14, 2012 |
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UOI Vs. SR TEWARI
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February 10, 2012 |
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UOI Vs. V S ARORA
|
May 31, 2012 |
|
UOI Vs. JOR BAGH ASSCN REGD
|
February 28, 2012 |
|
UOI Vs. RAJENDER SINGH SAWHNEY
|
March 15, 2012 |
|
UOI Vs. A R KHANNA
|
May 1, 2012 |
|
UOI Vs. BALWINDER SINGH
|
May 18, 2012 |
|
UOI & ANR. Vs. LODHI PROPERTY COMPANY LTD & ANR.
|
September 11, 2012 |
|
UOI & ANR. Vs. EDEN PARK HOTEL P. LTD.
|
September 11, 2012 |
|
UOI & ORS. Vs. J.R. SOOD
|
September 11, 2012 |
|
UOI AND ORS. Vs. AMAR PAL SINGH
|
April 26, 2012 |
|
UPDESH ALIAS CHINTU Vs. STATE
|
January 30, 2012 |
|
UPENDER SINGH Vs. BSES RAJDHANI POWER LIMITED
|
October 31, 2012 |
|
UPMA KHANNA Vs. TARUN SAWHNEY
|
May 10, 2012 |
|
UPPAL SONS HOLDINGS PRIVATE LIMITED Vs. UPPAL HOUSING PRIVATE LIMITED
|
October 15, 2012 |
|
UPSC Vs. R K JAIN
|
July 13, 2012 |
|
UPVAN STEEL TUBES PVT LTD Vs. TUBE INVESTMENTS OF INDIA LTD
|
May 18, 2012 |
|
URMIL GULATI Vs. SHIV KUMAR
|
May 10, 2012 |
|
URMIL JOSHI Vs. RAJ BATRA
|
March 2, 2012 |
|
URMIL KAUSHAL Vs. MCD AND ANR.
|
March 16, 2012 |
|
URMILA YADAV Vs. CHAND NARAN JASUJA
|
February 27, 2012 |
|
USHA Vs. MUNICIPAL CORPORATION OF DELHI
|
January 11, 2012 |
|
USHA Vs. SATINDER KUMAR
|
August 27, 2012 |
|
USHA Vs. PRAMJEET SINGH
|
October 12, 2012 |
|
USHA ARORA Vs. JAGDISH CHANDER VERMA & ANR
|
October 31, 2012 |
|
USHA GROVER Vs. HDFC ERGO GENERAL INSURANCE CO LTD
|
July 19, 2012 |
|
USHA KALRA Vs. ARYA SAMAJ BHOGAL
|
January 16, 2012 |
|
USHA KUMAR Vs. UOI
|
February 10, 2012 |
|
USHA RANI GAUTAM Vs. DEVENDER GAUTAM
|
October 10, 2012 |
|
USHA SHARMA Vs. ADARSH KUMAR
|
January 19, 2012 |
|
USHA SHRIRAM INDIA Vs. SYNERGY MULTIBASE LTD
|
February 29, 2012 |
|
USHA SRIVASTAVA Vs. PROGRESSIVE FINLEASE LTD AND ORS
|
December 4, 2012 |
|
UTAIR AVIATION Vs. JAGSON AIRLINES LIMITED
|
April 13, 2012 |
|
UTILITY ENGG I LTD Vs. STATE
|
May 18, 2012 |
|
UTTAM KUMAR LENKA Vs. DIRECTOROATE GENERAL OF HEALTH SERVICES
|
July 6, 2012 |
|
UTTAM NAVIK DALBIR SINGH Vs. UNION OF INDIA
|
March 21, 2012 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MASTER NEERAJ
|
May 1, 2012 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PARWATI
|
February 10, 2012 |
|
UTTARAKHAND TRANSPORT CORPORATION Vs. RAM SAKAL MAHTO
|
June 1, 2012 |
|
UTTARAKHAND TRANSPORT CORPORATION Vs. BALESHWARI @ BALA & ORS.
|
October 8, 2012 |
|
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. RAMA DEVI KAIRA AND ORS.
|
May 28, 2012 |
|
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. VIMLA BISHT
|
September 26, 2012 |
|
UTTARANCHAL TRANSPORT CORPORATION Vs. NAVNEET JERATH
|
January 3, 2012 |
|
UTV SOFTWARE COMMUNICATIONSQ PVT LTD Vs. UNION OF INDIA
|
September 10, 2012 |
|
V A JOSHI Vs. UNION OF INDIA
|
May 1, 2012 |
|
V D SHARMA Vs. UOI
|
March 14, 2012 |
|
V D SHARMA Vs. UOI
|
March 6, 2012 |
|
V K AGGARWAL Vs. STATE
|
January 24, 2012 |
|
V K JAIN Vs. UOI
|
May 3, 2012 |
|
V K MITTAL Vs. UOI
|
February 14, 2012 |
|
V K SAREEN Vs. UNION OF INDIA
|
February 3, 2012 |
|
V K SAYAL Vs. BHARAT HEAVY ELECTRICALS LTD
|
May 4, 2012 |
|
V K SHARMA Vs. JVG FINANCE LTD
|
May 11, 2012 |
|
V K SINGHAL Vs. VANTAGE CONSTRUCTION P LTD
|
July 3, 2012 |
|
V L BHARGAVA Vs. BALWANT SINGH
|
July 11, 2012 |
|
V L S FINANCE LTD Vs. SUNAIR HOTELS LTD
|
April 23, 2012 |
|
V N VERMA Vs. VEENA MAHAJAN
|
January 18, 2012 |
|
V VENUGOPAL RAO Vs. UOI
|
August 28, 2012 |
|
V.N. GUPTA & ORS. Vs. STATE & ANR.
|
February 6, 2012 |
|
VAISHALI INTN'L SCHOOL TEACHERS WELFARE ASSOCIATION Vs. VIJAY KUMAR
|
October 10, 2012 |
|
VALE AUSTRALIA PTY LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 30, 2012 |
|
VANDANA DHEMAN & ORS. Vs. SURINDER SINGH & ORS.
|
May 21, 2012 |
|
VANDANA JAIN Vs. SANDEEP JAIN
|
December 7, 2012 |
|
VANYA DANGWAL Vs. SHRI RAM COLLEGE OF COMMERCE
|
April 16, 2012 |
|
VARDA AGGARWAL Vs. RAVI SHANKAR AGGARWAL
|
January 19, 2012 |
|
VARDHMAN CO-OPERATIVE H/B SOCIETY LTD Vs. ANIL KUMAR JAIN
|
September 27, 2012 |
|
VARDHMAN CUSTOM CLEARING & FORWARDING AGENTS Vs. MAJGENTA FASHIONS & ORS
|
October 31, 2012 |
|
VARINDER JEET SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
January 31, 2012 |
|
VARINDER PRASAD Vs. B.S.E.S. RAJDHANI POWER LIMITED
|
January 18, 2012 |
|
VARUN BEVERAGES LTD Vs. COMMISSIONER OF VALUE ADDED TAX
|
October 5, 2012 |
|
VARUN KUMAR @ RAHUL Vs. STATE
|
September 14, 2012 |
|
VARUNA OVERSEAS P LTD Vs. AL MUSTANEER ESTABLISHMENT
|
March 2, 2012 |
|
VASARI INDIA PVT LTD Vs. GHANSHYAM DASS SONI
|
July 20, 2012 |
|
VATIKA LIMITED Vs. ITO
|
February 13, 2012 |
|
VATIKA LTD Vs. KARAN MAHENDRU
|
September 20, 2012 |
|
VED NAYAR Vs. MOHIT CHAUDHARY
|
May 4, 2012 |
|
VED PAL Vs. KULDEEP SINGH
|
April 13, 2012 |
|
VED PARKASH Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
|
December 11, 2012 |
|
VED PRAKASH Vs. DARSHAN SINGH
|
January 31, 2012 |
|
VED PRAKASH Vs. ACHINT KUMAR
|
July 25, 2012 |
|
VED PRAKASH Vs. RAJESH GAUR
|
May 21, 2012 |
|
VED PRAKASH Vs. ACHINT KUMAR
|
August 24, 2012 |
|
VED PRAKASH Vs. OM PRAKASH DECEASED
|
October 18, 2012 |
|
VED PRAKASH GUPTA Vs. UOI
|
January 3, 2012 |
|
VED PRAKASH SHARMA Vs. DAPINDER PAL SINGH
|
May 24, 2012 |
|
VED PRAKASH SHARMA Vs. STATE
|
July 19, 2012 |
|
VED PRAKASH SINCE DECEASED THROUGH LEGAL HEIRS Vs. SURAJ PRAKASH SINCE DECEASED THROUGH LEGAL HEIRS
|
March 2, 2012 |
|
VED PRAKASH YADAV Vs. STATE NCT OF DELHI
|
October 5, 2012 |
|
VED PRAKASH YADAV Vs. NARYAN DAS
|
September 26, 2012 |
|
VEDA RESEARCH LABORATORIES LTD Vs. SURVI PROJECTS
|
November 7, 2012 |
|
VEENA Vs. STATE NCT OF DELHI
|
October 1, 2012 |
|
VEENA Vs. STATE NCT OF DELHI
|
October 8, 2012 |
|
VEENA JAIN Vs. SUNIL SOOD
|
July 23, 2012 |
|
VEENA KALRA Vs. UNION OF INDIA & ANR.
|
October 31, 2012 |
|
VEENA LAMBA Vs. CHAIRMAN
|
May 11, 2012 |
|
VEENA MONGA Vs. RAVI MONGA
|
February 6, 2012 |
|
VEENA TRIPATHI Vs. HARDAYAL
|
May 16, 2012 |
|
VEER SERVERKAR Vs. RAVAT SINGH
|
October 16, 2012 |
|
VEERA Vs. STATE
|
April 20, 2012 |
|
VENKATESHWAR EDUCATION AND MEDICAL SOCIETY Vs. D D A
|
August 27, 2012 |
|
VENKATESHWAR EDUCATION AND MEDICAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
|
December 4, 2012 |
|
VERONICA VAS Vs. GOVT OF NCT OF DELHI
|
May 10, 2012 |
|
VIBHA MEHTA Vs. HOTEL MARINA
|
October 8, 2012 |
|
VIBHU KUMAR Vs. KULDIP KAUR
|
May 23, 2012 |
|
VICEROY HOTELS LTD Vs. RADHA THAKUR
|
May 14, 2012 |
|
VICKY Vs. STATE
|
May 9, 2012 |
|
VICKY CHOUDHARY Vs. STATE & ANR
|
January 31, 2012 |
|
VICKY KUMAR Vs. STATE
|
December 21, 2012 |
|
VIDEOCON INDUSTRIES LTD. & ANR. Vs. THE DELHI DEVELOPMENT AUTHORITY & ORS.
|
July 16, 2012 |
|
VIDEOCON INTERNATIONAL LTD Vs. CITY PALACE ELECTRONICS PVT. LTD
|
March 21, 2012 |
|
VIDESH SANCHAR NIGAM LIMITED Vs. U.T.I. BANK LIMITED
|
September 17, 2012 |
|
VIDESH SANCHAR NIGAM LIMITED Vs. V K AGGARWAL AND CO
|
March 6, 2012 |
|
VIDUSHI GUPTA Vs. ARMED FORCES MEDICAL COLLEGE & ORS
|
August 17, 2012 |
|
VIDYA DHAR SHARMA Vs. BADRI PRASAD
|
December 3, 2012 |
|
VIDYA WATI Vs. VIRENDER KUMAR
|
September 10, 2012 |
|
VIDYAWATI Vs. DELHI DEVELOPMENT AUTHORITY
|
February 16, 2012 |
|
VIJAY AGGARWAL Vs. UOI
|
April 25, 2012 |
|
VIJAY B. BORAR Vs. THE STATE (THROUGH CBI)
|
January 27, 2012 |
|
VIJAY BAJAJ Vs. STATE OF NCT OF DELHI
|
April 11, 2012 |
|
VIJAY GANAPATI Vs. STATE & ORS.
|
January 27, 2012 |
|
VIJAY KRISHAN Vs. B.L. GUPTA CONSTRUCTION (P) LTD.
|
November 23, 2012 |
|
VIJAY KUMAR Vs. STATE (NCT OF DELHI)
|
October 8, 2012 |
|
VIJAY KUMAR Vs. MANOJ KUMAR
|
November 5, 2012 |
|
VIJAY KUMAR Vs. NEW INDIA ASSURANCE CO LTD
|
May 7, 2012 |
|
VIJAY KUMAR Vs. PRAHLAD SWAROOP ANIL KUMAR
|
February 10, 2012 |
|
VIJAY KUMAR Vs. MUKESH BHARDWAJ
|
August 1, 2012 |
|
VIJAY KUMAR Vs. RAJ BAHADUR & ORS.
|
February 21, 2012 |
|
VIJAY KUMAR Vs. LAL CHAND MEENA
|
March 13, 2012 |
|
VIJAY KUMAR AGGARWAL ALIAS GUPTA Vs. KM ANUPAMA
|
August 31, 2012 |
|
VIJAY KUMAR BANSAL & ANR. Vs. STATE & ANR.
|
February 8, 2012 |
|
VIJAY KUMAR BHATI Vs. STATE
|
March 1, 2012 |
|
VIJAY KUMAR DABAS Vs. CHAHAT RAM
|
August 30, 2012 |
|
VIJAY KUMAR GOEL Vs. DELHI JAL BOARD
|
September 5, 2012 |
|
VIJAY KUMAR GOEL Vs. SHIV CHARAN
|
February 9, 2012 |
|
VIJAY KUMAR GUPTA Vs. ASHOK SHARMA
|
January 23, 2012 |
|
VIJAY KUMAR JEWELERS Vs. SUNITA SONI
|
December 12, 2012 |
|
VIJAY KUMAR KAPOOR Vs. ANITA JAIN
|
March 2, 2012 |
|
VIJAY KUMAR SHUKLA Vs. STATE
|
December 17, 2012 |
|
VIJAY KUMAR SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
January 24, 2012 |
|
VIJAY KUMAR TREHAN Vs. SUSHIL KUMAR TREHAN
|
August 30, 2012 |
|
VIJAY LAXMI Vs. STATE
|
April 26, 2012 |
|
VIJAY LAXMI Vs. BINOD KUMAR YADAV
|
January 3, 2012 |
|
VIJAY MOHAN Vs. PRESIDING OFFICER
|
July 11, 2012 |
|
VIJAY PAL Vs. MANAGEMENT OF M/S
|
May 16, 2012 |
|
VIJAY PAL SINGH & ANR. Vs. UNIVERSITY OF DELHI
|
October 31, 2012 |
|
VIJAY PRAKASH VERMA Vs. H L SRIVASTVA
|
July 30, 2012 |
|
VIJAY SARAOGI Vs. ANUPAM POLY PRODUCTS
|
March 1, 2012 |
|
VIJAY SEHRAWAT Vs. D.D.A.
|
March 26, 2012 |
|
VIJAY SINGH Vs. D T C
|
August 24, 2012 |
|
VIJAY SINGH Vs. STATE
|
September 3, 2012 |
|
VIJAY SWARUP SINGHAL Vs. PREM GUPTA
|
May 3, 2012 |
|
VIJAYA LAXMI Vs. ARCHAEOLOGICAL
|
February 24, 2012 |
|
VIJENDRA RANA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 11, 2012 |
|
VIJENDRA SINGH Vs. A BANDYOPADHYAY AND ORS.
|
April 25, 2012 |
|
VIKAS Vs. STATE ELECTION COMMISSION
|
February 29, 2012 |
|
VIKAS GARG Vs. STATE
|
June 1, 2012 |
|
VIKAS GUPTA Vs. RAVI RAJ SABHRAWAL
|
March 21, 2012 |
|
VIKAS GUPTA Vs. UOI
|
February 15, 2012 |
|
VIKAS HARJAI Vs. CHETNA HARJAI
|
July 11, 2012 |
|
VIKAS JAIN Vs. NARESH KUMAR
|
February 8, 2012 |
|
VIKAS KUMAR Vs. CRPF
|
May 14, 2012 |
|
VIKAS SINGH MALIK Vs. SMT. GEETA DEVI
|
January 25, 2012 |
|
VIKAS TANWAR Vs. GOVT OF NCT OF DELHI
|
August 30, 2012 |
|
VIKAS TEXTILES Vs. CREATIVE HOME FASHIONS PVT LTD
|
March 19, 2012 |
|
VIKAS VIHAR CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. BUDHIRAJA ELECTRICALS
|
February 21, 2012 |
|
VIKASH AND ORS. Vs. STATE
|
January 30, 2012 |
|
VIKRAM @ BABLOO Vs. STATE
|
July 17, 2012 |
|
VIKRAM @ PINKI Vs. STATE
|
March 15, 2012 |
|
VIKRAM BAKSHI Vs. STATE
|
August 22, 2012 |
|
VIKRAM KHARBANDA Vs. K.C. MALHOTRA
|
September 7, 2012 |
|
VIKRAM SINGH Vs. UNION OF INDIA
|
July 19, 2012 |
|
VIKRANT KUMAR Vs. STATE
|
January 27, 2012 |
|
VIMAL CHANDRA MISHRA Vs. UNION OF INDIA
|
January 6, 2012 |
|
VIMLA DEVI Vs. SHISH PAL
|
January 3, 2012 |
|
VIMLA GAUTAM Vs. MOHINI JAIN
|
January 16, 2012 |
|
VIMLA SETHI Vs. ANISUDDIN
|
May 17, 2012 |
|
VIMLA SHARMA Vs. MCD
|
May 7, 2012 |
|
VINAY KUMAR Vs. STATE
|
July 3, 2012 |
|
VINAY KUMAR Vs. STATE
|
July 10, 2012 |
|
VINAY KUMAR Vs. UOI
|
December 14, 2012 |
|
VINAY KUMAR Vs. B.K. JEWELLERY HOUSE MARKETING LTD
|
November 21, 2012 |
|
VINAY KUMAR AGGARWAL Vs. PACE STOCK BROKING SERVICES PVT. LTD.
|
October 10, 2012 |
|
VINAY KUMAR VISHWAKARMA Vs. UNION OF INDIA
|
May 15, 2012 |
|
VINAY MEHRA Vs. STATE THR. CBI
|
November 23, 2012 |
|
VINDHYA KUKRETY Vs. SHUSHMA KUKRETY
|
December 4, 2012 |
|
VINEET KHOSLA Vs. UOI
|
July 13, 2012 |
|
VINOD Vs. LRS OF RAKESH
|
April 19, 2012 |
|
VINOD @ PARMOD Vs. STATE
|
November 21, 2012 |
|
VINOD AHUJA Vs. ANIL BAJAJ
|
September 20, 2012 |
|
VINOD ALIAS DANTLA Vs. STATE
|
November 19, 2012 |
|
VINOD BHATNAGAR Vs. SOHAN SINGH
|
January 3, 2012 |
|
VINOD GOEL Vs. HIGH COURT OF DELHI THROUGH ITS REGISTRAR GENERAL
|
May 9, 2012 |
|
VINOD KOHLI Vs. GOVT. OF NCT OF DELHI
|
January 24, 2012 |
|
VINOD KR BHORA Vs. HDFC STANDARD LIFE INSURANCE COMPANY LTD
|
February 17, 2012 |
|
VINOD KRISHNA KAUL Vs. LT GOVERNOR N C T OF DELHI
|
August 23, 2012 |
|
VINOD KUMAR Vs. P O LABOUR COURT
|
December 13, 2012 |
|
VINOD KUMAR Vs. FINANCIAL COMMISSIONER
|
August 6, 2012 |
|
VINOD KUMAR Vs. N D M C & ANR
|
July 5, 2012 |
|
VINOD KUMAR Vs. UOI
|
July 19, 2012 |
|
VINOD KUMAR Vs. UNION OF INDIA
|
February 28, 2012 |
|
VINOD KUMAR @ BITTOO Vs. ROSHNI
|
July 5, 2012 |
|
VINOD KUMAR @ VINOD KUMAR HANDA Vs. STATE GOVT OF N C T OF DELHI
|
July 5, 2012 |
|
VINOD KUMAR AGRAWAL Vs. STATE BANK OF BIKANER
|
May 24, 2012 |
|
VINOD KUMAR DEWANGAN Vs. GOVT OF INDIA
|
February 3, 2012 |
|
VINOD KUMAR GUPTA Vs. CENTRAL BURAU OF INVESTIGATION
|
February 6, 2012 |
|
VINOD KUMAR GUPTA Vs. STATE OF NCT OF DELHI
|
January 9, 2012 |
|
VINOD KUMAR JAIN Vs. GOVT. OF NCT OF DELHI
|
September 13, 2012 |
|
VINOD KUMAR JAIN Vs. SECRETARY, MINISTRY
|
September 26, 2012 |
|
VINOD KUMAR JAIN Vs. SECRETARY MINISTRY OF ENVIRONMENT
AND FORESTS AND EX-OFFICIO CHAIRMAN
|
February 27, 2012 |
|
VINOD KUMAR JAIN & SONS HUF Vs. SARIKA ENTERPRISES
|
January 16, 2012 |
|
VINOD KUMAR MAHAJAN Vs. SELVEDGE
|
March 27, 2012 |
|
VINOD KUMAR SANDLESH Vs. UNION OF INDIA
|
November 20, 2012 |
|
VINOD SHAH Vs. STATE N C T OF DELHI
|
July 5, 2012 |
|
VINOD SHARMA Vs. STATE
|
July 4, 2012 |
|
VINOD SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 15, 2012 |
|
VINOD SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 19, 2012 |
|
VINOD SHARMA & ORS. Vs. STATE
|
January 2, 2012 |
|
VINOD TIHARA Vs. DELHI AND DISTRICT CRICKET ASSOCIATION
|
April 20, 2012 |
|
VIPIN JAIN Vs. CBI
|
May 22, 2012 |
|
VIPIN KUMAR Vs. UNION OF INDIA & ANR.
|
April 30, 2012 |
|
VIPIN KUMAR Vs. UOI
|
March 7, 2012 |
|
VIPIN KUMAR Vs. STATE OF NCT OF DELHI
|
December 10, 2012 |
|
VIPIN KUMAR & ORS. Vs. STATE & ANR.
|
February 10, 2012 |
|
VIPIN KUMAR JAIN Vs. M/S. FREIGHT LINES INDIA PVT. LTD
|
October 8, 2012 |
|
VIPUL AMAR Vs. NEETA AMAR
|
January 4, 2012 |
|
VIPUL KUMAR GUPTA Vs. VIPIN GUPTA
|
August 27, 2012 |
|
VIPUL KUMAR GUPTA Vs. VIPIN GUPTA
|
August 24, 2012 |
|
VIPUL LTD Vs. RAKESH GUPTA
|
July 24, 2012 |
|
VIRENDER Vs. STATE
|
July 25, 2012 |
|
VIRENDER Vs. STATE OF DELHI
|
September 3, 2012 |
|
VIRENDER KUMAR Vs. SATENDER KUMAR SHARMA
|
March 6, 2012 |
|
VIRENDER KUMAR AGGARWAL Vs. VIP POWER PROJECTS PVT LTD REPRESENTED BY ANILKUMAR GOYAL
|
April 20, 2012 |
|
VIRENDER KUMAR GARG Vs. MANJU GARG
|
May 8, 2012 |
|
VIRENDER KUMAR JAIN Vs. ALUMATE INDIA PVT LTD
|
March 2, 2012 |
|
VIRENDER SHARMA Vs. DIRECTOR ENFORCEMENT DIRECTORATE
|
January 13, 2012 |
|
VIRENDER SINGAL Vs. DELH EXPRESS TRAVELS PVT LTD
|
January 24, 2012 |
|
VIRENDER SINGH Vs. MANGAL SINGH
|
January 13, 2012 |
|
VIRENDER SINGH ALIAS PODHA ALIAS TICKET Vs. STATE GOVT OF NCT OF DELHI
|
April 13, 2012 |
|
VIRENDER SINGH LATHER Vs. SECRETARY AGRICULTURE SCIENTISTS
RECRUITMENT BOARD NEW DELHI
|
January 27, 2012 |
|
VIRENDER VERMA Vs. BHARAT BHUSHAN
|
April 24, 2012 |
|
VIRGIN MOBILE INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 17, 2012 |
|
VIRMATI AND ORS. Vs. BALDEVI SINGH AND ANR.
|
May 4, 2012 |
|
VISHAKHA Vs. SHREE PAL
|
January 3, 2012 |
|
VISHAL Vs. STATE
|
September 28, 2012 |
|
VISHAL BUILDERS P LTD Vs. D D A
|
March 7, 2012 |
|
VISHAL EXPORTS OVERSEAS LIMITED Vs. HUMBURG BULK CARRIERS GMBH
|
February 14, 2012 |
|
VISHAL SHARMA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
February 6, 2012 |
|
VISHAL SHARMA ALIAS RINKU Vs. STATE GOVT OF NCT OF DELHI
|
September 3, 2012 |
|
VISHAL SINGH Vs. CBI
|
October 5, 2012 |
|
VISHED THROUGH LEGAL GUARDIAN SUSHIL KUMAR Vs. DIRECTORATE OF HIGHER EDUCATION
|
August 21, 2012 |
|
VISHESH KUMAR Vs. STAFF SELECTION COMMISSION
|
September 14, 2012 |
|
VISHNU KUMAR Vs. STATE
|
October 11, 2012 |
|
VISHNU KUMAR MANGLA Vs. DHANESHWAR GUPTA
|
February 28, 2012 |
|
VISHNU SECURITY SERVICES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 17, 2012 |
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VISHWA MITTAR ANAND Vs. GOVT. OF INDIA AND ANR.
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October 1, 2012 |
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VISHWA NATH KAKKAR Vs. SARLA SHARMA DECD THR LRS
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March 7, 2012 |
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VISHWA VIBHUTI Vs. CENTRAL BUREAU OF INVESTIGATIONS
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July 6, 2012 |
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VISHWAJIT Vs. STATE
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July 13, 2012 |
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VISHWAJIT DASS @ NIRMAL DASS Vs. STATE
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February 17, 2012 |
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VISHWAKARMA PROJECTS INDIA PVT LTD Vs. CANARA BANK
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March 30, 2012 |
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VISHWANATH JHA Vs. JAY PRAKASH PANWAR
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May 16, 2012 |
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VIVEK BANSAL Vs. R M ISPAT PRIVATE LTD
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July 11, 2012 |
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VIVEK GAUR Vs. NARESH KUMAR KAROTIA
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January 2, 2012 |
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VIVEK KUMAR Vs. STATE OF DELHI & ANR.
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January 27, 2012 |
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VIVEK KUMAR & ORS. Vs. KAMLESH & ORS.
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December 10, 2012 |
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VIVEK PURI Vs. MAN MOHAN SINGH
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September 3, 2012 |
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VLS FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 5, 2012 |
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VR WONDER ELECTRICALS AND ELECTRONICS Vs. C QUEST CAPITAL GREEN VENTURES PVT LTD
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July 17, 2012 |
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VXL REALTORS PVT LTD & ANR Vs. STATE & ANR
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December 12, 2012 |
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VYAKTI VIKAS KENDRA INDIA PUBLIC CHARITABLE TRUST THR TRUSTEE MAHESH GUPTA Vs. JITENDER BAGGA
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May 9, 2012 |
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VYAS PURI Vs. NARESH SINGH
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July 2, 2012 |
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WACKER METROARK CHEMICALS PVT LTD Vs. MCCOY SILICONS LTD
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May 17, 2012 |
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WALCHANDNAGAR INDUSTRIES LIMITED Vs. CEMENT CORPORATION OF INDIA LIMITED
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September 18, 2012 |
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WALCHANDNAGAR INDUSTRIES LTD. Vs. CEMENT CORPORATION OF INDIA
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April 26, 2012 |
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WASI ALIAS NADIM Vs. STATE
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May 24, 2012 |
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WATER & POWER CONSULTANCY SERVICES (INDIA) LTD Vs. RENU GUPTA
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May 15, 2012 |
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WELL PROTECT MANPOWER SERVICES PVT LTD Vs. MCD
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March 2, 2012 |
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WENS INTERNATIONAL PVT LTD AND ANR Vs. AIRPORT AUTHORITY OF INDIA AND ANR
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November 30, 2012 |
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WG CDR AJIT KAKKAR Vs. UNION OF INDIA
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May 4, 2012 |
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WING COMMANDER RETD O P VERMA Vs. DHARAM SINGH
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May 24, 2012 |
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WIRE AND WIRELESS INDIA LTD. & ORS. Vs. STATE GOVT OF NCT & ANR.
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January 16, 2012 |
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WISHWA MITTAR BAJAJ Vs. BPTP LTD
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September 28, 2012 |
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WOLFGANG REIM Vs. STATE
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July 2, 2012 |
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WORLD LUNG FOUNDATION SOUTH ASIA Vs. MINISTRY OF HEALTH & FAMILY WELFARE
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May 16, 2012 |
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WORLD LUNG FOUNDATION-SOUTH ASIA THROUGH ITS PRESIDENT Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS CHAIRPERSON & ORS.
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December 3, 2012 |
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WORLDWIDE LOGISTICS SURVEY & INSPECTION GROUP & AFFILIATES Vs. UNION OF INDIA
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March 22, 2012 |
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X MINOR THR FATHER NATURAL GUARDIAN Vs. STATE
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April 17, 2012 |
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X MINOR THR. FATHER Vs. STATE OF NCT OF DELHI
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April 24, 2012 |
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XTRAA CLEANCITIES LTD Vs. UOI
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May 2, 2012 |
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Y L SABLE Vs. THE ROYAL BANK OF SCOTLAND N V
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August 7, 2012 |
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Y N MOITRA Vs. D V B
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May 4, 2012 |
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Y S MANCHANDA Vs. MCD
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December 4, 2012 |
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Y.N. KASHYAP & ANR. Vs. CBI & ANR.
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February 16, 2012 |
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YACHNA KHARE Vs. ORIENTAL INSURANCE CO. LTD
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September 3, 2012 |
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YAD RAM SHARMA Vs. HARI SINGH
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May 17, 2012 |
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YAGINI KAPOOR Vs. UOI
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February 28, 2012 |
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YAHOO INDIA PVT LTD Vs. STATE
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March 2, 2012 |
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YAHOO PROPERTIES PVT. LTD Vs. BHAI MANJIT SINGH
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November 1, 2012 |
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YAKESH ANAND Vs. UNION OF INDIA & ORS.
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December 20, 2012 |
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YAMAHA MOTOR INDIA P LTD Vs. SEEMA BHATIA
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April 19, 2012 |
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YAQUB ALI Vs. STATE
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December 13, 2012 |
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YASH GUPTA Vs. STATE
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January 5, 2012 |
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YASH PAL SAWHNEY Vs. GOVT OF NCT OF DELHI & ORS
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September 11, 2012 |
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YASHBEER SINGH Vs. GNCT OF DELHI
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February 13, 2012 |
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YASHPAL KUMAR Vs. BHOLA NATH KHANNA
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March 1, 2012 |
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YASHPAL SINGH TOMAR @ PAPPU Vs. NARPAT SINGH
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July 4, 2012 |
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YASHWANT SINGH Vs. ASHUTOSH VERMA
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January 13, 2012 |
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YASHWANT SINGH Vs. ASHUTOSH VERMA
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December 21, 2012 |
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YATENDER KUMAR PANDEY Vs. UOI
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July 24, 2012 |
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YOGENDER Vs. MCD
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January 11, 2012 |
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YOGENDRA PRAKASH JAUHARI Vs. BAR COUNCIL OF INDIA
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March 7, 2012 |
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YOGENDRA SINGH Vs. DELHI TECHNOLOGICAL UNIVERSITY
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September 5, 2012 |
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YOGESH KUMAR Vs. STATE
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September 7, 2012 |
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YOGESHWAR @ BABLOO Vs. STATE
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February 14, 2012 |
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YOGITA BAJAJ Vs. STATE( GOVT NCT OF DELHI)
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July 4, 2012 |
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YOGITA BAXLA Vs. DELHI DEVELOPMENT AUTHORITY
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March 15, 2012 |
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YOU ONE MAHARIA Vs. BHANDARI ENGINEERS & BUILDERS PVT. LTD
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September 24, 2012 |
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YOUNG ACHIEVERS Vs. IMS LEARNING RESOURCES PVT LTD
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July 10, 2012 |
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YUGUL KISHORE DWIVEDI Vs. GNCT OF DELHI
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January 17, 2012 |
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ZAHEER Vs. SAYEED NAUSHAD ALI
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March 21, 2012 |
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ZAHID ALI @ PAPPU & ORS. Vs. RAM CHANDRA & ORS.
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January 24, 2012 |
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ZAHID PARWEZ Vs. UNION OF INDIA
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July 13, 2012 |
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ZAHOOR AHMED Vs. RAKHI GUPTA
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January 23, 2012 |
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ZAHUR ALI Vs. NASIBUDDIN
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April 18, 2012 |
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ZAKAT FOUNDATION OF INDIA Vs. UNION OF INDIA
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April 25, 2012 |
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ZAMINDAR MOTOR TRANSPORT CO. P. LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
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September 21, 2012 |
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ZEEBO INTEREACTIVE STUDIOS INDIA PRIVATE LIMITED (TRANSFEROR COMPANY) Vs. LAKSHYA DIGITAL PRIVATE LIMITED (TRANSFEREE COMPANY)
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July 3, 2012 |
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ZENITH ROPES PVT LTD Vs. UNION OF INDIA
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November 20, 2012 |
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ZILE SINGH Vs. STATE OF DELHI
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April 9, 2012 |
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ZORO DANIEL Vs. STATE
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February 22, 2012 |
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ZULFIQUAR HUSSAIN Vs. HASSAN FATIMA
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September 12, 2012 |