REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ANJAN CHOWDHARY Vs. STATE	December 23, 2011
JAI RATTAN BHALLA Vs. PURI INVESTMENTS	December 23, 2011
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PRAKASH ATLANTA JV	December 15, 2011
A C AGGARWAL Vs. ALLAHABAD BANK	November 15, 2011
A DHANWANTI CHANDELA Vs. BALBIR TYAGI	April 26, 2011
A G NEOCHEM PVT LTD Vs. SHRI CHANDRA KANT ARORA	July 5, 2011
A K AGGARWAL Vs. AIR FORCE BAL BHARATI SCHOOL	December 16, 2011
A K AGGARWAL Vs. UOI	September 15, 2011
A K JAIN Vs. RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDANTION	March 16, 2011
A K MAITRA Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL FERTILIZERS LIMITED	July 11, 2011
A K SABHARWAL Vs. NDMC	January 27, 2011
A K TANDON Vs. LIQUIDATOR	August 10, 2011
A KRISHNA REDDY Vs. CENTRAL BUREAU OF INVESTIGATION	August 2, 2011
A MUMLA BIBI Vs. UOI	July 25, 2011
A NITIN AND COMPANY Vs. JATINDER KUMAR	March 8, 2011
A ONE LAMINATORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	July 4, 2011
A P NARANG Vs. CBI	January 17, 2011
A P NIRMAN LTD Vs. SINDHU TRADE LINKS LTD	March 10, 2011
A V R OVERSEAS PVT LTD Vs. MAHMOOD AHMED KHAN	July 8, 2011
A V R RAO Vs. DELHI PUBLIC SCHOOL	December 9, 2011
A. KRISHNA REDDY Vs. C.B.I.	August 2, 2011
A.K. BOSE AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.	August 12, 2011
A.K. INVESTMENTS Vs. SH. MILAN DHAR	January 20, 2011
A.K. JAIN Vs. THE MANAGEMENT OF SHRIRAM INSTITUTE OF INDUSTRIAL RESEARCH	February 7, 2011
A.K. MITRA Vs. SYNTHIKO FORMULATIONS AND CHEMICALS LTD. AND ANR.	February 23, 2011
A.N. KASIREDDI Vs. UNION OF INDIA (UOI) AND ORS.	July 12, 2011
AAKRITI CARPET Vs. NARESH KUMAR	December 16, 2011
AALI VIHAR SCOIAL WELFARE ASSOCIATION Vs. GOVT OF NCT OF DELHI	January 19, 2011
AAR BEE EXPORTS Vs. UNION OF INDIA	August 30, 2011
AAR KAY ENTERPRISES Vs. UNION OF INDIA (UOI) AND ORS.	August 8, 2011
AAS MOHD Vs. STATE	November 3, 2011
AASTHA BROADCASTING NETWORK LIMITED Vs. THAICOM PUBLIC COMPANY LTD	August 3, 2011
AASTHA BROADCASTING NETWORK LTD Vs. THAICOM PUBLIC COMPANY LTD	December 1, 2011
ABASKAR CONSTRUCTION PVT LTD Vs. PAKISTAN INTERNATIONAL AIRLINES	February 9, 2011
ABDUL KALAM Vs. KHATOON BEGUM	September 26, 2011
ABDUL MALIK Vs. SHASHI BHALLA	December 23, 2011
ABDUL MATIN Vs. MOHD. RAFI	November 17, 2011
ABDUL RASHID Vs. STATE (NCT OF DELHI)	February 1, 2011
ABDUL SALIQ KHAN Vs. NAHID KHAN	February 25, 2011
ABDUL SHAHZAD Vs. STATE (GOVT. OF NCT OF DELHI)	September 8, 2011
ABDUL SHUKOOR Vs. UNION OF INDIA (UOI) AND ORS.	August 2, 2011
ABDUL WAHID Vs. MOHD ASLAM	March 3, 2011
ABDULLAH (MINOR) (MASTER MOHD.) Vs. GOVT. OF NCT OF DELHI AND ORS.	May 23, 2011
ABHA PATHAK Vs. GYANDEEP EDUCATION SOCIETY	September 26, 2011
ABHAY RAJ MISHRA Vs. STATE	January 4, 2011
ABHERAJ JASWAL Vs. GODREJ CE MANUFACTURING	August 5, 2011
ABHERAJ JASWAL Vs. GODREJ BOYCE MANUFACTURING	August 8, 2011
ABHIMANYU SHARMA Vs. VICE CHANCELLOR UNIV OF DELHI	March 15, 2011
ABHINAV OUTSOURCING PVT LTD Vs. SUNITA SETH	December 2, 2011
ABHIPRA CAPITAL LTD. Vs. ABHIPRAY SECURITIES PRIVATE LITMITED	December 23, 2011
ABHISHEK AGRAWALLA Vs. BOORTMALT NV	February 14, 2011
ABHISHEK JAIN Vs. UNION OF INDIA	August 24, 2011
ABHISHEK PRATAP AJAY Vs. BHARAT SANCHAR NIGAM LIMITED	October 5, 2011
ABHISHEK SHARMA Vs. STATE	July 8, 2011
ABID ALI & ORS. Vs. STATE & ORS.	October 17, 2011
ABILITIES (INDIA) PVT. LTD. Vs. UNION OF INDIA	July 11, 2011
ADARSH KAUR GILL Vs. ASSISTANT DIRECTOR	July 26, 2011
ADARSH KUMAR KHANNA Vs. UNION OF INDIA	February 15, 2011
ADARSH PUBLIC SCHOOL Vs. SUNIL JINDAL	October 14, 2011
ADDITIONAL COMMISSIONER OF POLICE Vs. RAM CHHABILLA	March 23, 2011
ADDITIONAL DEPUTY COMMISSIONER OF POLICE Vs. ANJU	April 6, 2011
ADESH KANWARJIT SINGH BRAR Vs. BABLI BRAR	April 8, 2011
ADESH KUMAR GUPTA Vs. D K MISHRA	May 30, 2011
ADHARSHILA Vs. SPA LIFESTYLE PVT LTD	January 13, 2011
ADITYA JERATH Vs. STATE & ANOTHER	November 28, 2011
ADITYA N PRASAD Vs. UNIVERSITY OF DELHI	October 24, 2011
ADVANCE MAGAZINE PUBLISHERS INC Vs. JUST LIFESTYLE PVT LTD	November 18, 2011
ADVANCE TELEVISION NETWORK LTD Vs. REGISTRAR OF COMPANIES	July 4, 2011
ADVERT COMMUNICATION OUTDOOR ADVERTISERS Vs. MUNICIPAL CORPORATION OF DELHI & ANR	December 23, 2011
AEPC VRS EMPLOYEES UNION Vs. APPAREL EXPORT PROMOTION COUNCIL	January 11, 2011
AERO CLUB Vs. ONKAR TRAVELS	December 1, 2011
AFSAR Vs. COMMISSIONER MCD	July 6, 2011
AGA JAFAR MIRZA Vs. STATE	January 7, 2011
AGA JAFAR MIRZA Vs. STATE OF DELHI	May 26, 2011
AGR INVESTMENT LTD Vs. ADDL COMMISSIONER OF INCOME TAX	January 7, 2011
AGRASEN CO-OPERATIVE GROUP HOUSING Vs. DELHI DEVELOPMENT AUTHORITY	December 16, 2011
AGV ALFAB LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI II	March 15, 2011
AHLUWALIA CONTRACTS INDIA LTD Vs. INDIRA GANDHI CENTRE FOR THE ARTS	July 29, 2011
AHSOK PARSHAD GUPTA Vs. K M SUGAR MILLS LTD	January 18, 2011
AHUJA REFRIGERATION P LTD Vs. LIFE INSURANCE CORPORATION	December 5, 2011
AIR CORPORATION EMPLOYEES UNION Vs. AIR INDIA LIMITED	January 28, 2011
AIR CUSTOMS Vs. STATE	August 4, 2011
AIR INDIA LIMITED Vs. UNION OF INDIA	October 12, 2011
AIR INDIA LTD Vs. PRESIDING OFFICER CGIT	July 28, 2011
AIR TRAVEL BUREAU LTD. AND ANR. Vs. UNION OF INDIA (UOI)	January 4, 2011
AIRCEL LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.	October 14, 2011
AIRPORT AUTHORITY OF INDIA Vs. SANJAY BHARGAVA	December 1, 2011
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX	December 16, 2011
AIRPORTS AUTHORITY OF INDIA Vs. R K SINGHAL	November 16, 2011
AIRPORTS AUTHORITY OF INDIA Vs. DELHI CANTONMENT BOARD	May 31, 2011
AIRPORTS AUTHORITY OF INDIA Vs. GROVER INTERNATIONAL LTD	January 28, 2011
AITREYA LIMITED Vs. DANS ENERGY PVT LTD	December 23, 2011
AJAB SINGH Vs. MUKESH CHAND GUPTA	May 2, 2011
AJAI KUMAR GOEL Vs. DINESH KUMAR GOYAL	August 16, 2011
AJANTA OFFSET & PACKAGINGS LTD Vs. KINTETSU WORLD EXPRESS	November 18, 2011
AJAY BANSAL Vs. V K ANAND	May 2, 2011
AJAY BIJLI Vs. UNION OF INDIA	January 20, 2011
AJAY GOSWAMI Vs. STATE	April 26, 2011
AJAY GOSWAMI Vs. STATE	March 17, 2011
AJAY KUMAR Vs. STATE	August 2, 2011
AJAY KUMAR Vs. MANAGEMENT OF THE NATIONAL INSTITIUTE OF IMMUNOLOGY	July 4, 2011
AJAY KUMAR ALIAS LALU Vs. STATE	October 13, 2011
AJAY KUMAR JAIN Vs. STATE	February 2, 2011
AJAY KUMAR JOSHI Vs. UNION OF INDIA	August 16, 2011
AJAY KUMAR VERMA (GUARD) & ORS. Vs. UNION OF INDIA & ANR.	October 10, 2011
AJAY MEHNDIRATTA Vs. UNION OF INDIA & ORS.	December 23, 2011
AJAY MIGLANI Vs. MONA SARIN	September 23, 2011
AJAY PAL Vs. STATE	June 2, 2011
AJAY PARMAR & ORS. Vs. STATE & ANR.	November 1, 2011
AJAY SINGH Vs. STATE	December 1, 2011
AJAYPAL SINGH & ORS. Vs. SHAMSHER SINGH	November 14, 2011
AJEET Vs. STATE	December 20, 2011
AJINDER KAUR LAMBA Vs. GURU HARKRISHAN PUBLIC SCHOOL	May 30, 2011
AJINOMOTO CO Vs. SRI SHANKAR BHANDAR	August 16, 2011
AJIT KAR Vs. RAJESH RAI	February 15, 2011
AJIT KUMAR Vs. RAJ KUMAR ALIAS PAUA	March 4, 2011
AJIT KUMAR DATTA Vs. M M BANERJEE	January 25, 2011
AJIT PAL SINGH Vs. B.K. JEWELLERY HOUSE MARKETING PVT. LTD.	March 14, 2011
AJIT SINGH Vs. PUSHPA RANI	February 1, 2011
AJIT SINGH Vs. STATE	February 1, 2011
AJIT SINGH Vs. STATE	February 8, 2011
AJIT SINGH GILL Vs. ARVIND KHOSLA	July 25, 2011
AK HAB EUROPE BV Vs. WHITEFIELDS INTERNATIONAL PRIVATE LIMITED	April 25, 2011
AK SINGH Vs. STATE	December 12, 2011
AKBARI BEGUM Vs. STATE	May 18, 2011
AKHIL BHARTIYA ANGANWADI KAMGAR UNION Vs. UNION OF INDIA	May 27, 2011
AKHIL BHARTIYA VIDYA PARISHAD Vs. UNION OF INDIA (UOI) AND ANR.	March 9, 2011
AKHILESH DAS GUPTA Vs. UOI	July 11, 2011
AKHILESH KUMAR VERMA Vs. MARUTI UDYOG LTD	September 26, 2011
AKTIEBOLAGET VOLVO AND ORS. Vs. MR. VINOD KUMAR AND ORS.	March 7, 2011
AL KARIM EDUCATIONAL TRUST Vs. MEDICAL COUNCIL OF INDIA	July 21, 2011
ALAGENDIRAA APPARELS PVT LTD & ANR. Vs. TERRA MANUFACTURING & SALES	November 1, 2011
ALI SHER ALIAS RAJU Vs. STATE	January 21, 2011
ALIGARH MUSLIM UNIVERSITY Vs. SUCHITA NAYYAR	February 15, 2011
ALIM @ GULAB Vs. STATE	November 29, 2011
ALIMUDDIN Vs. STATE OF DELHI	August 29, 2011
ALKA AUTOMOBILES AND ELECTRONICS SUPPLIERS Vs. UNION OF INDIA	March 17, 2011
ALKA MISHRA Vs. STATE NCT OF DELHI	August 3, 2011
ALKA SHARMA Vs. MCD	December 15, 2011
ALL GROW FINANCE & INVESTMENT (P) LTD Vs. COMMISSIONER OF INCOME TAX	June 3, 2011
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. COUNCIL OF ARCHITECTURE	May 16, 2011
ALL INDIA GARMENT EXPORTERS COMMON CAUSE GUILD Vs. UNION OF INDIA	January 18, 2011
ALL INDIA HINDU MAHASABHA Vs. DELHI ELECTRICITY REGULAROTY COMMISSION & ORS	November 9, 2011
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SANJAY KUMAR	January 20, 2011
ALL INDIA J.D. EDUCATIONAL SOCIETY AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.	February 11, 2011
ALL INDIA TENT DEALERS WELFARE ORGANIZATION Vs. UNION OF INDIA	September 30, 2011
ALLAHABAD BANK Vs. KRISHAN CHANDER RAMESH CHANDER AND BORS	January 18, 2011
ALLAHABAD BANK Vs. SUNIL DUTT	January 31, 2011
ALLAHABAD LAW JOURNAL Vs. CANARA BANK	March 16, 2011
ALLAMA IQBAL UNANI MEDICAL COLLEGE AND HOSPITAL AND ANR. Vs. UOI AND ANR.	December 13, 2011
ALLIED ENGINEERING WORKS Vs. DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS	July 28, 2011
ALLIED FRUITS AND FLORISTS PVT. LTD Vs. NDMC	January 10, 2011
ALLOYS WOBBEN Vs. UNION OF INDIA (UOI) AND ORS.	February 4, 2011
ALOK B. MATHUR Vs. APPEAL XXVIII	July 18, 2011
ALOK KUMAR CHANDRA Vs. UOI	August 23, 2011
ALOK KUMAR DAS Vs. MAMTA	April 4, 2011
ALPHA TIGER CYPRUS INVESTMENTS NO 3 LTD Vs. SHAKTI NATH	July 4, 2011
ALPINE INDUSTRIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL	March 1, 2011
ALSTOM PROJECTS INDIA LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED	April 20, 2011
AMALGAMATED BEAN COFFEE TRADING CO Vs. DELHI ADMINISTRATION	April 21, 2011
AMAN AHUJA Vs. MCD	April 27, 2011
AMAN GAUR Vs. STATE	December 23, 2011
AMAN GUPTA AND ANR. Vs. STATE AND ANR.	November 14, 2011
AMAN ULLAH KHAN Vs. STATE	September 1, 2011
AMAR CHAND Vs. CHANDER BHAN	September 1, 2011
AMAR LAL ARORA Vs. VICE CHANCELLOR	April 20, 2011
AMAR LAL ARORA Vs. SHASHI BALA	July 15, 2011
AMAR MISHRA Vs. STATE OF DELHI	September 23, 2011
AMAR NATH SHARMA Vs. BANKEY BEHARI JI MAHARAJ	January 28, 2011
AMAR SINGH Vs. STATE	October 24, 2011
AMAR SINGH Vs. GNCT OF DELHI	January 17, 2011
AMARDEEP SINGH Vs. UNION OF INDIA	November 17, 2011
AMARDIP SINGH JADEJA Vs. RAILWAY BOARD	August 29, 2011
AMARJIT KAUR Vs. GURPREET SINGH	May 20, 2011
AMBIENCE COMMERCIAL DEVELOPERS PVT LTD Vs. STATE	August 23, 2011
AMBIKA RESORTS PVT. LTD. Vs. UOI	October 19, 2011
AMBURE NIVRUTII Vs. GNCT OF DELHI AND ORS.	May 10, 2011
AMD METPLAST PVT LTD Vs. CIT	December 16, 2011
AMEET KHANDELWAL Vs. DELHI DEVELOPMENT AUTHORITY	February 7, 2011
AMI CHAND Vs. JAI PRAKASH	October 12, 2011
AMINA BI KASKAR Vs. UNION OF INDIA	July 14, 2011
AMIR @ LUNDI Vs. STATE	March 31, 2011
AMIR CHAND OM PARKASH Vs. RAJNI INDUSTRIES	July 11, 2011
AMIT ARORA Vs. UNION OF INDIA	October 17, 2011
AMIT BHANDARI & ORS. Vs. STATE OF NCT OF DELHI & ORS.	March 9, 2011
AMIT CHANDRA Vs. K CHANDRA	May 3, 2011
AMIT CHATURVEDI Vs. STATE	September 19, 2011
AMIT CHAUDHARY Vs. UNIVERSITY OF DELHI	May 4, 2011
AMIT CONSTRUCTION AND CO. Vs. MUNICIPAL CORPORATION OF DELHI	May 19, 2011
AMIT DAGAR Vs. UNION OF INDIA	February 18, 2011
AMIT DAHIYA Vs. STATE	December 2, 2011
AMIT KUMAR Vs. STATE	November 22, 2011
AMIT PRASHAR & ORS. Vs. STATE & ANR.	July 21, 2011
AMIT PRATAP Vs. STATE	November 29, 2011
AMIT SHUKLA Vs. STATE	February 14, 2011
AMIT SINGH Vs. STATE	May 6, 2011
AMIT SINHA Vs. SUMIT MITTAL	February 3, 2011
AMIT SUNDRA & ORS. Vs. STATE & ANR.	October 21, 2011
AMITA GUPTA Vs. DEV RAJ GUPTA	September 2, 2011
AMITA PAHUJA Vs. VED PRAKASH PAHUJA & ORS.	December 7, 2011
AMRESH KUMAR MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION	June 20, 2011
AMRIK SINGH Vs. STATE	August 8, 2011
AMRIK SINGH Vs. UNION OF INDIA	April 7, 2011
AMRIT Vs. STATE NCT OF DELHI	August 12, 2011
AMRITSAR SUGAR MILLS CO. LTD. Vs. UNION OF INDIA (UOI)	February 25, 2011
ANAND AUTO CRAFT CENTRE Vs. THE REGIONAL MANAGER ENGINEERING EXPORT PROMOTION COUNCIL	January 7, 2011
ANAND KUMAR @ BEERU Vs. STATE	December 5, 2011
ANAND KUMAR ALIAS BEERU Vs. STATE	December 15, 2011
ANAND KUMAR JAIN Vs. SUBHASH CHAND AGGARWAL	September 5, 2011
ANAND MAKKER Vs. I I T	November 18, 2011
ANAND MOHAN Vs. STATE THROUGH N.C.T. OF DELHI	February 22, 2011
ANAND PRAKASH Vs. APPROPRIATE AUTHORITY UNDER THE I T	July 7, 2011
ANAND PRAKASH Vs. DELHI STATE CO OPERATIVE BANK LTD	April 20, 2011
ANAND PRAKASH AND ANR. Vs. STATE (NCT OF DELHI) AND ANR.	July 22, 2011
ANAND SINGH Vs. ANURAG BAREJA	November 28, 2011
ANANT RAJ INDUSTRIES LTD. Vs. DLF CONSTRUCTION AND ENGINEERING	February 17, 2011
ANEESA & ANR. Vs. STATE & ANR.	November 16, 2011
ANGHAILA HOUSING PVT LTD Vs. CAMARON FINANCE AND INVESTMENT PVT LTD	November 23, 2011
ANGOORA DEVI Vs. MAHESH YADAV	October 3, 2011
ANGOORI DEVI (DECEASED) THROUGH L.RS. Vs. SARSWATI DEVI	December 8, 2011
ANGREJO AND ORS. Vs. RAJINDER SINGH AND ORS.	September 14, 2011
ANIL Vs. STATE OF THE NCT OF DELHI	October 3, 2011
ANIL BATRA Vs. CHIEF COMMISSIIONER OF INCOME TAX	July 27, 2011
ANIL ENGINEERING WORKS Vs. SECRETARY LABOUR AND LABOUR COMMR	May 9, 2011
ANIL HADA Vs. PRAVIN KUMAR AGARWAL	August 26, 2011
ANIL JAIN Vs. NIWAS AGGARWAL	March 3, 2011
ANIL KUMAR Vs. STATE	March 3, 2011
ANIL KUMAR Vs. STATE	November 18, 2011
ANIL KUMAR BANSAL Vs. STATE	July 4, 2011
ANIL KUMAR GOSWAMI Vs. STATE NCT OF DELHI	October 21, 2011
ANIL KUMAR KALRA Vs. SAT NARAIN GUPTA	August 16, 2011
ANIL KUMAR MADAN Vs. CENTRAL BUREAU OF INVESTIGATION	August 2, 2011
ANIL KUMAR SHARMA Vs. STATE	August 5, 2011
ANIL KUMAR SHARMA Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL FERTILIZERS LIMITED	July 11, 2011
ANIL KUMAR SHARMA Vs. UNION OF INDIA	October 17, 2011
ANIL KUMAR SHARMA ALIAS BOBBY Vs. DELHI STATE NCT DELHI	March 7, 2011
ANIL KUMAR SRIVASTAVA Vs. SATBIR SINGH MANKU	February 4, 2011
ANIL KUMAR SUNIL KUMAR Vs. ASHA RASTOGI	November 17, 2011
ANIL MEHTA Vs. UNION OF INDIA & ORS.	October 13, 2011
ANIL NANDWANI Vs. FOOD CORPORATION OF INDIA	March 28, 2011
ANIL RUBBER MILLS Vs. CENTRAL BANK OF INDIA AND ANR	January 14, 2011
ANIL SETH Vs. RAVI GARG	January 18, 2011
ANIL SHARMA Vs. MAHESH DASS	September 15, 2011
ANIL TYAGI Vs. DELHI DEVELOPMENT AUTHORITY & ORS.	December 21, 2011
ANIL TYAGI Vs. DELHI DEVELOPMENT AUTHORITY	December 8, 2011
ANIL VERMAN Vs. RAHEJA DEVELOPERS PRIVATE LIMITED	September 22, 2011
ANIRUDDHA DUTTA Vs. BHAWANI SHANKAR BASU	November 18, 2011
ANIRUDDHA DUTTA Vs. BHAWANI SHANKAR BASU	December 2, 2011
ANIRUDDHA DUTTA Vs. BHAWANI SHANKAR BASU	December 12, 2011
ANIRUDDHA PANDA Vs. UNION OF INDIA	August 23, 2011
ANIS AHMED RUSHDIE Vs. BHIKU RAM JAIN	October 31, 2011
ANISH AHMED Vs. STATE N C T OF DELHI	July 28, 2011
ANITA Vs. RITA	April 28, 2011
ANITA Vs. STATE NCT DELHI	February 8, 2011
ANITA Vs. RATI RAM CHAUHAN	November 4, 2011
ANITA AGGARWAL Vs. LAL CHAND	August 2, 2011
ANITA AGGI Vs. STATE	August 8, 2011
ANITA BABBAR Vs. SH. O.P. BABBAR	June 2, 2011
ANITA BISHNU Vs. STATE GOVT OF NCT OF DELHI	March 18, 2011
ANITA DEVI Vs. UNITED INDIA ASSURANCE COMPANY LTD	July 15, 2011
ANITA GARG Vs. GLENCORE GRAIN ROTTERDAM B V	March 9, 2011
ANITA GARG Vs. GLENCORE GRAIN ROTTERDAM B V	August 11, 2011
ANITA JAIN Vs. SANJAY	August 24, 2011
ANITA JAIN & ORS. Vs. RAJINDER JAIN	November 29, 2011
ANITA KEJRIWAL Vs. SHYAM LAL SHARMA	September 21, 2011
ANITA MAHARISHI Vs. SHASHI BHUSHAN	April 19, 2011
ANITA MATHUR Vs. IDEA CELLULAR LTD	August 19, 2011
ANITA MEENA Vs. GOVT. OF NCT OF DELHI & ORS.	November 9, 2011
ANITA MEHRA Vs. STATE	October 13, 2011
ANITA PANIKAR ALIAS ANITA DHIMAN Vs. SUNITA YADAV	September 5, 2011
ANJAN KUMAR SINGHI Vs. RANJAN KUMAR SINGHI	September 9, 2011
ANJANA BILOHA Vs. R K JAIN	September 26, 2011
ANJANA VIJ Vs. KRISHAN DEV	March 7, 2011
ANJINI DEVI Vs. VST INDUSTRIES LTD	November 14, 2011
ANJU AGGARWAL Vs. POONAM GANDOTRA	August 9, 2011
ANJU MAHAJAN Vs. M G CAPITAL SERVICES LTD	March 28, 2011
ANJUMAN SHIA TUS SAFA Vs. TEHSIN HAIDER	April 25, 2011
ANKIT ABHISHEK Vs. UNIVERSITY OF DELHI	September 26, 2011
ANKIT SHAH & ANR Vs. STATE & ANR	December 13, 2011
ANKIT SINGH DABAS Vs. KULDEEP SINGH	February 3, 2011
ANKUR CHADHA Vs. RITU CHADHA	February 7, 2011
ANKUR FOREST & PROJECT DEVELOPMENT INDIA LTD Vs. SECURITY EXCHANGE BOARD OF INDIA	February 8, 2011
ANKUR SABARWAL Vs. STATE OF NCT OF DELHI	April 28, 2011
ANKUR SEN Vs. CBSE	October 13, 2011
ANNA WANKHADE Vs. CENTRAL BUREAU OF INVESTIGATION	May 24, 2011
ANOOP KUMAR KONKDE Vs. STATE	May 26, 2011
ANOOP SINGH Vs. HARYANA FINANCIAL CORPORATION	December 7, 2011
ANSALDO CALDAIE BOILERS INDIA PVT. LTD Vs. UNION OF INDIA	March 1, 2011
ANSAR CRAFTS Vs. AYUSHI ENTERPRISES	January 24, 2011
ANSHUL ARORA Vs. UNION OF INDIA	July 15, 2011
ANSHUMAN BHATT Vs. MITHLESH	March 3, 2011
ANTHONY Vs. STATE NCT GOVT OF DELHI	April 5, 2011
ANU Vs. SURESH VERMA	July 12, 2011
ANUBHA Vs. VIKAS AGRAWAL	July 4, 2011
ANUJ KUMAR Vs. STATE	February 28, 2011
ANUJ KUMAR BHATI Vs. SONY ENTERTAINMENT T V SET	September 16, 2011
ANUJ SHARMA Vs. UNIVERSITY OF DELHI	October 3, 2011
ANUJ SHARMA Vs. AHSANUL HAQ	September 30, 2011
ANUP KUMAR SRIVASTAVA Vs. UNION OF INDIA	February 11, 2011
ANUP SINGH Vs. GOVT. OF NCT OF DELHI & ORS.	October 31, 2011
ANUPAM RAJAN Vs. STATE CBI	May 18, 2011
ANUR KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION	March 29, 2011
ANURADHA GOYAL Vs. STATE OF DELHI AND ORS.	March 30, 2011
ANUSH FINLEASE AND CONSTRTUCTION PVT LTD Vs. DELHI POLLUTION CONTROL COMMITTEE	September 15, 2011
ANWAR ALIAS ANNU MOHD Vs. STATE	February 28, 2011
APARNA SHARMA Vs. SHO	March 7, 2011
APL POLYFAB PVT LTD Vs. TECHNOLOGY INFORMATION FORECASTING AND ASSESSMENT COUNCIL	August 16, 2011
APOLLO FINANCE P LTD Vs. GSL INDIA AND ANR. CD	October 19, 2011
ARC DISTRIBUTION TABLEWARE PVT LTD Vs. DESIGNATED AUTHORITY DIRECTORATE OF ANTI DUMPING AND ALLIED DUTIES	September 15, 2011
ARCHANA STEEL PRIVATE LIMITED Vs. UNION OF INDIA	February 4, 2011
ARCOTECH LTD Vs. DIRECTOR OF INCOME TAX	November 1, 2011
AREVA T AND D Vs. ASST DIRECTOR OF INCOME TAX	April 25, 2011
ARHAN SETT Vs. JAMIA MILIA ISLAMIA AND ANR.	May 2, 2011
ARIBA INDIA PRIVATE LTD Vs. ISPAT INDUSTRIES LTD	July 4, 2011
ARIDAMAN SINGH Vs. UNIVERSITY OF DELHI AND ORS.	December 14, 2011
ARIF WARSI Vs. STATE NCT OF DELHI	February 10, 2011
ARIHANT POLYMERS PVT. LTD. Vs. SH. UMA SHANKAR	April 28, 2011
ARJUN INDUSTRIES LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	February 2, 2011
ARJUN INDUSTRIES LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	December 19, 2011
ARJUN KUMAR GIRI Vs. GNCT OF DELHI	May 11, 2011
ARJUN SAHLOT Vs. UOI AND ORS	December 8, 2011
ARJUN SINGH Vs. MCD AND ORS.	November 17, 2011
ARJUN SINGH RAWAT Vs. DIRECTOR DON BOSCO ASHALAYAM	September 28, 2011
ARPIT SINGH Vs. GGSIU	October 13, 2011
ARPIT SINGH Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	November 24, 2011
ARROMA CHEMICALS Vs. GATEWAY SPECIALITY PAPERS LTD. & ANR.	December 8, 2011
ARTI CHAUDHARY Vs. VINOD KUMAR	January 13, 2011
ARTI DEVI & ANR. Vs. UNION OF INDIA	November 14, 2011
ARTI JETHANI Vs. DAEHSAN TRADING INDIA PVT LTD	May 16, 2011
ARUN JAITLEY Vs. NETWORK SOLUTIONS PRIVATE LIMITED	July 4, 2011
ARUN KAPUR Vs. STATE OF DELHI	September 16, 2011
ARUN KHANNA Vs. VINOD KUMAR KHANNA	March 22, 2011
ARUN KUMAR @ TINKU Vs. STATE	May 24, 2011
ARUN KUMAR AGGARWAL Vs. SUDARSHAN WADIA	July 12, 2011
ARUN KUMAR BHATIA Vs. VIJAY KUMAR	November 2, 2011
ARUN KUMAR JAIN Vs. UNION OF INDIA	January 31, 2011
ARUN KUMAR JAIN Vs. V P AGGARWAL	August 16, 2011
ARUN RATHI Vs. N C T OF DELHI	January 21, 2011
ARUN SHARAN Vs. UOI	August 10, 2011
ARUN SHARMA Vs. CHANDRA BOSE	February 4, 2011
ARUN THAMAN Vs. SARASWAT CO OPERATIVE BANK LTD	January 20, 2011
ARUN TYAGI Vs. ELECTION COMMISSION OF INDIA	April 4, 2011
ARUNISH SOOD Vs. KUMAR SOOD	July 26, 2011
ARVIND ALIAS JAGDISH KUMAR Vs. STATE OF THE NCT OF DELHI	February 17, 2011
ARVIND GUPTA DAV CENTENARY PUBLIC SHOOL Vs. SMT. MAHESHWARI AND ANR.	September 6, 2011
ARVIND KEJRIWAL Vs. CENTRAL PUBLIC INFORMATION OFFICER	September 30, 2011
ARVIND KUMAR Vs. NIRMALA BHARTI @ NEHA	August 30, 2011
ARVIND PASWAN @ KARAN Vs. STATE	December 21, 2011
ARVINDER SINGH PAHWA Vs. STATE NCT OF DELHI	January 17, 2011
ASHA AND ORS. Vs. ARCHAEOLOGICAL SURVEY OF INDIA AND ANR.	March 10, 2011
ASHA DEVI & ANR. Vs. S SUDHIR & ORS.	November 30, 2011
ASHA RAM Vs. SHANTI DEVI	January 31, 2011
ASHA SEHGAL Vs. RAJINDER KUMAR SEHGAL	February 23, 2011
ASHBEE SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND ANR.	March 15, 2011
ASHIQ AHMED @ RAJU AND ORS Vs. STATE AND ORS	October 13, 2011
ASHIRWAD ENTERPRISES Vs. GOVT OF NCT OF DELHI	May 16, 2011
ASHISH KUMAR ALIAS LAMBU Vs. STATE	August 2, 2011
ASHISH MIDDHA Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA	February 8, 2011
ASHISH VERMA Vs. STATE	December 13, 2011
ASHMA NIYAZI Vs. NAZMA ZUBAIR	January 11, 2011
ASHOK Vs. NATHO DEVI	February 15, 2011
ASHOK ARGAL Vs. STATE	November 16, 2011
ASHOK BHATIA Vs. OM PRAKASH MALHOTRA	December 9, 2011
ASHOK CHACHRA Vs. STATE	August 4, 2011
ASHOK CHADDHA Vs. INCOME TAX OFFICER	July 27, 2011
ASHOK CHADDHA Vs. INCOME TAX OFFICER	July 5, 2011
ASHOK CHADDHA Vs. INCOME TAX OFFICER	July 6, 2011
ASHOK CHAWLA Vs. RAM CHANDER GARVAN	February 28, 2011
ASHOK GOYAL Vs. STATE	April 26, 2011
ASHOK JAIN Vs. COMMISSIONER OF CENTRAL EXCISE	January 13, 2011
ASHOK K RAIZADA Vs. MANJUL RAIZADA	September 16, 2011
ASHOK KALRA Vs. AKASH PAPER BOARD PVT LTD	February 18, 2011
ASHOK KUMAR Vs. STATE	February 28, 2011
ASHOK KUMAR Vs. BACHU SINGH	January 19, 2011
ASHOK KUMAR Vs. MCD	February 4, 2011
ASHOK KUMAR Vs. MCD	February 1, 2011
ASHOK KUMAR Vs. JAIPAL GUPTA	July 25, 2011
ASHOK KUMAR Vs. DG BSF	July 11, 2011
ASHOK KUMAR Vs. GOVT OF NCT OF DELHI	July 6, 2011
ASHOK KUMAR Vs. DDA	September 20, 2011
ASHOK KUMAR Vs. JOGINDER ALIAS JOGGI	August 24, 2011
ASHOK KUMAR Vs. SURJEET KAUR	December 1, 2011
ASHOK KUMAR Vs. SHAKUNTALA RANI	December 20, 2011
ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	September 12, 2011
ASHOK KUMAR Vs. STATE NCT OF DELHI	November 16, 2011
ASHOK KUMAR Vs. STATE OF DELHI	January 4, 2011
ASHOK KUMAR Vs. UNION OF INDIA & ORS.	November 24, 2011
ASHOK KUMAR AGGARWAL Vs. GOVT OF NCT OF DELHI	December 15, 2011
ASHOK KUMAR AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.	September 26, 2011
ASHOK KUMAR BHATT Vs. LT GOVERNOR GNCTD	September 22, 2011
ASHOK KUMAR CHADHA Vs. UNION OF INDIA	January 7, 2011
ASHOK KUMAR GUPTA Vs. A.I.I.M.S.	July 22, 2011
ASHOK KUMAR KAPOOR Vs. C.B.I.	February 14, 2011
ASHOK KUMAR KHANNA Vs. JOHNSON & JOHNSON CO	December 22, 2011
ASHOK KUMAR SHARMA Vs. UNION OF INDIA	February 7, 2011
ASHOK KUMAR SHRIMALI Vs. UNION OF INDIA	March 22, 2011
ASHOK KUMAR SINGH ALIAS BABLU Vs. STATE	December 15, 2011
ASHOK KUMAR VATS Vs. DEEPAK VATS	December 23, 2011
ASHOK KUMAR VIJHANI AND ORS. Vs. STATE AND ORS.	May 9, 2011
ASHOK MALHOTRA Vs. STATE	February 25, 2011
ASHOK MANUFACTURING CO LTD Vs. HARPAL SINGH	September 2, 2011
ASHOK SACHDEVA Vs. TUBERCULOSIS ASSOCIATION OF INDIA	September 12, 2011
ASHOK SHANKARRAO CHAVAN Vs. MADHAVRAO KINHALKAR	September 30, 2011
ASHOK SINGH LODHI Vs. PRATAP SINGH	October 24, 2011
ASHOKA INDUSTRIES Vs. RAJINDER PERSHAD SHARMA	March 28, 2011
ASHOKA METAL DÃ©COR P. LTD. Vs. PATEL ROADWAYS LTD.	February 24, 2011
ASHRAF ALIAS DANNY Vs. STATE	September 9, 2011
ASHRAF JAMAL Vs. STATE CBI	May 18, 2011
ASHRAF KAMAL Vs. JAMIA MILLIA ISLAMIA	July 12, 2011
ASHRAFI DEVI Vs. STATE OF DELHI	August 11, 2011
ASHUTOSH CHAUBEY Vs. UNION OF INDIA (UOI) AND ORS.	February 24, 2011
ASHUTOSH SHARMA Vs. SITA DEVI	February 8, 2011
ASHWANI KUMAR Vs. STATE	January 13, 2011
ASHWANI KUMAR Vs. UNION OF INDIA	January 28, 2011
ASHWANI KUMAR BATRA Vs. CBI	July 4, 2011
ASHWANI KUMAR BHASKER Vs. GOVT. OF N.C.T. OF DELHI & ORS.	December 8, 2011
ASHWANI NAYYAR Vs. SUNIL ANAND	September 12, 2011
ASHWINI CHHACHRA & ORS. Vs. STATE & ORS.	October 13, 2011
ASI JAIPAL SINGH Vs. GOVT OF NCT OF DELHI	August 12, 2011
ASI M KAMLESH KUMAR Vs. UNION OF INDIA	June 2, 2011
ASIA SATELLITE TELECOMMUNICATIONS CO LTD Vs. DIRECTOR OF INCOME TAX	January 31, 2011
ASIAD VILLAGE SOCIETY Vs. UNION OF INDIA	February 8, 2011
ASIAN CENTRE FOR HUMAN RIGHTS Vs. NATIONAL HUMAN RIGHTS COMMISSION	July 26, 2011
ASIAN CENTRE FOR ORGANIZATION RESEARCH AND DEVELOPMENT Vs. DOTS ADVERTISING AND MARKETING CONSULTS PVT LTD	August 25, 2011
ASIAN GLOBAL LTD Vs. BUSINESS SOULÏ¿½S ASSOCIATES LTD	November 1, 2011
ASIT KUMAR ROY Vs. ELECTION COMMISSION OF INDIA	August 29, 2011
ASLAM Vs. STATE N.C.T. OF DELHI	January 4, 2011
ASLAM Vs. STATE	November 30, 2011
ASLAM ALIAS PAPPU Vs. STATE	April 1, 2011
ASMAN INVESTMENTS LTD Vs. K L SUNEJA	July 11, 2011
ASOK KUMAR G Vs. UOI	August 2, 2011
ASSOCHAM Vs. Y N BHARGAVA	July 13, 2011
ASSOCIATED BUILDERS AND CONTRACTORS Vs. SAHYADRI COOPERATIVE GROUP HOUSING SOCIETY LTD	July 25, 2011
ASSOCIATION OF METRO COMMUTERS Vs. DELHI METRO RAIL CORPORATION	December 14, 2011
ASSOCIATION OF NATIONAL BOARD ACCREDITED INSTITUTIONS Vs. UNION OF INDIA	March 23, 2011
ASSOCIATION OF RADIO AND TELEVISION ENGG EMPLOYEES Vs. UNION OF INDIA	July 8, 2011
ASSOCIATION OF RADIO AND TELEVISION ENGINEERING EMPLOYEES Vs. UNION OF INDIA	September 27, 2011
ASTER PUBLISHING Vs. NIWAS AGGARWAL	February 15, 2011
ASTRA CONSTRUCTION CO PVT LTD Vs. ARUNODAYA COOPERATIVE GROUP HOUSING SOCIETY LTD	December 1, 2011
ASTRA HOUSING AND INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX	June 3, 2011
ASTRA NETCOM INDIA PRIVATE LTD Vs. KHODAY INDIA LTD	December 23, 2011
ASTRAZENECA UK LIMITED Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED	July 4, 2011
ATMA RAM PROPERTIES PVT LTD Vs. CIT	November 11, 2011
ATMIYA CHEMCIALS Vs. GAS AUTHORITY OF INDIA LTD	January 31, 2011
ATSUSHI YOSHIDA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 8, 2011
ATTAR SINGH Vs. GOVT OF NCT OF DELHI	January 17, 2011
ATTAR SINGH Vs. UNION OF INDIA	July 5, 2011
ATUL CHANDRA DASS Vs. STATE	April 28, 2011
ATUL CHOPRA Vs. TECNOTREE CORPORATION	February 1, 2011
ATUL GUPTA Vs. STATE OF NCT OF DELHI	February 21, 2011
AUTODESK Vs. PRASHANT DESHMUKH	March 9, 2011
AVANI KAPUR Vs. SMRITHI TALWAR	July 8, 2011
AVINASH KUMAR ALIAS SANJAY Vs. STATE	July 12, 2011
AVINASH SINGH Vs. UNION OF INDIA	May 26, 2011
AVIVA FIBER Vs. AVIVA FIBERTECH PVT. LTD.	October 31, 2011
AVNIJA AHLUWALIA Vs. BIKRAMJIT AHLUWALIA & ORS	February 7, 2011
AVTAR SINGH GREWAL Vs. UNION OF INDIA	July 15, 2011
AVTAR SUNEET KUMAR & ORS Vs. VINAY KUMAR & ANR	April 5, 2011
AZAD Vs. BARUN BRAHAMACHARI	March 25, 2011
AZAD SINGH Vs. DELHI TOURISM & TRANSPORTATION DEVLOPMENT COR	November 25, 2011
B B SABHARWAL Vs. SONIA ASSOCIATES	January 14, 2011
B DEY Vs. JAYSON INTERNATIONAL	March 21, 2011
B K GOEL Vs. MANOHAR LAL	May 23, 2011
B K INSTITUTE OF EDUCATION AND TECHNOLOGY Vs. GGSIP UNIVERSITY	February 3, 2011
B K SAHOO Vs. UOI	August 29, 2011
B K SHARMA Vs. RAJESH KAPOOR	August 29, 2011
B L SINGHAL Vs. INDERJIT SINGH	July 25, 2011
B MANSUKHLAL AND COMPANY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	January 10, 2011
B P SINGH Vs. STATE	August 4, 2011
B R ARORA AND ASSOCIATES PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	November 4, 2011
B R S PANWAR Vs. FOOD CORPORATION OF INDIA	August 4, 2011
B R SHARMA Vs. SYNDICATE BANK	February 14, 2011
B R SHARMA Vs. SYNDICATE BANK	March 28, 2011
B S MATHUR Vs. PUBLIC INFORMATION OFFICER OF DELHI HIGH COURT	June 3, 2011
B S RANDHAWA Vs. UNION OF INDIA	August 19, 2011
B S VERMA Vs. MUNICIPAL CORPORATION OF DELHI	December 8, 2011
B.D. DOBHAL Vs. TIBBIA	March 25, 2011
B.L. SHARMA Vs. UNION OF INDIA (UOI) AND ORS.	May 11, 2011
B.M. BHATNAGAR Vs. HINDUSTAN VEGETABLE OILS CORPORATION LTD. & ORS.	December 9, 2011
B.T. GOKHALE Vs. STATE	August 2, 2011
BABA VIRSA SINGH FOUNDATION Vs. GAON SABHA AND ANR.	March 23, 2011
BABITA Vs. STATE (GOVT. OF NCT, DELHI)	February 2, 2011
BABLI BRAR Vs. ADESH KANWARJIT SINGH BRAR	June 3, 2011
BABLOO Vs. STATE	April 7, 2011
BABLOO Vs. STATE	January 4, 2011
BABLU DAS Vs. MGT OF M S P R ELECTRICALS	March 25, 2011
BABU LAL Vs. STATE	February 1, 2011
BABU LAL Vs. MAHAVIR SINGH @ MAHVIR PRASHAD	April 29, 2011
BABU LAL MEENA Vs. UNION OF INDIA	December 21, 2011
BABU RAM Vs. STATE	November 24, 2011
BABU RAM JAIN Vs. BSES YAMUNA POWER LTD	August 4, 2011
BACHA RAM Vs. STATE NCT OF DELHI	November 21, 2011
BADAR RABBANI QUTBI Vs. SAIEDAN	July 14, 2011
BADRI DAS SITA RAM Vs. JAGDISH PRASHAD LALTA PRASHAD	March 8, 2011
BADRI NATH Vs. SR SECTION ENGINEER MOTOR	September 23, 2011
BADRI PRASAD Vs. CHANDRAWATI	March 11, 2011
BADRI PRASAD TIWARI Vs. DIRECTORATE OF EDUCATION	January 4, 2011
BADRUDDIN (SUB INSPECTOR (S.I.)) Vs. GOVT. OF NCT OF DELHI & ORS.	December 13, 2011
BAFNA HEALTHCARE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	August 4, 2011
BAHADUR YADAV AND ORS. Vs. THE STATE (NCT OF DELHI)	March 4, 2011
BAIJ NATH THAKUR & ORS. Vs. STATE	October 19, 2011
BAIJNATH Vs. STATE	July 29, 2011
BAJAJ ALLIANS GENERAL INSURANCE CO. LTD. Vs. SURENDER AND ORS.	August 12, 2011
BAJAJ ALLIANZ GENERAL Vs. ASHOK SARIN	January 12, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SRI NIWAS SHARMA	July 15, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. AKRAM HUSSAIN	July 18, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANT RAM	December 19, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. Vs. PARWATI & ORS.	December 23, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KALAWATI & ORS.	December 12, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. ANSHUL VERMA	May 13, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. JOHNA AND ORS.	August 12, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. GITA DEVI & ORS.	December 14, 2011
BAJAJ ELECTRICAL LTD. Vs. DHRUV DEVANSH INVESTMENT & FINANCE PVT. LTD.	May 19, 2011
BAJAJ TRAVELS LTD Vs. COMMISSIONER OF SERVICE TAX	August 3, 2011
BAKER OIL TOOLS INDIA PVT LTD Vs. BAKER HUGHES LTD	June 3, 2011
BAKSHISH SOBTI Vs. ASHOK KUMAR	December 5, 2011
BAL KISHAN MEHTA Vs. SMT. RAVINDER KAUR MEHTA	March 16, 2011
BAL KRISHAN KHANNA Vs. RAVI KANTA MADHOK	May 9, 2011
BAL KRISHAN VOHRA Vs. DELHI DEVEOPMENT AUTHORITY	January 11, 2011
BAL MUKUND @ KISHAN AND ORS Vs. STATE (GOVT OF NCT OF DELHI) AND ORS	November 15, 2011
BALA Vs. VIRENDER SINGH	August 17, 2011
BALA GARG Vs. STATE	December 1, 2011
BALBIR SINGH Vs. PRIT PAL SINGH	March 4, 2011
BALBIR SINGH Vs. RAM PAL	July 12, 2011
BALBIR SINGH Vs. STATE OF NCT OF DELHI	January 4, 2011
BALBIR SINGH ALIAS KALU Vs. STATE	August 24, 2011
BALBIR SINGH VATS Vs. UNION OF INDIA & ORS.	November 24, 2011
BALBIR SINGH YADAV Vs. CBI	January 25, 2011
BALBIR TYAGI Vs. A DHANWANTI CHANDELA	February 15, 2011
BALDEV RAJ Vs. ORIENTAL INSURANCE CO LTD	September 21, 2011
BALEY PERSHAD Vs. ANIL KUMAR & ORS.	November 29, 2011
BALI SINGH Vs. RAM KUMAR PASWAN	July 19, 2011
BALJEET KAUR Vs. STATE	December 1, 2011
BALJEET SINGH Vs. FINANCIAL COMMISSIONER & ORS.	October 31, 2011
BALJEET SINGH @ BOBBY Vs. STATE OF DELHI	December 2, 2011
BALJEET SINGH AND ORS Vs. GOVT OF NCT OF DELHI & ORS	December 22, 2011
BALJEET SINGH DAHIYA Vs. RAM CHANDER & ORS.	November 17, 2011
BALJEET VERMA Vs. STATE	September 14, 2011
BALJINDER KAUR Vs. SANJIV SAINI	September 19, 2011
BALJINDER SINGH Vs. UNION OF INDIA AND ANR	August 5, 2011
BALJIT KAUR Vs. SHRI YOGESH KUMAR & ANR.	November 15, 2011
BALLABH DAS AGGARWAL Vs. UOI	February 28, 2011
BALRAJ TANEJA Vs. RAJINDER LAL TANEJA	January 17, 2011
BALWAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY	January 6, 2011
BALWANT KUMAR Vs. UNION OF INDIA	November 24, 2011
BALWANT RAI SALUJA Vs. AIR INDIA LTD	May 2, 2011
BALWINDER SINGH Vs. UNION OF INDIA	April 29, 2011
BALWINDER SINGH Vs. UNION OF INDIA	March 23, 2011
BAMARA ENGINEERING WORKS Vs. SATVINDER SINGH	May 11, 2011
BANGALORE INTERNATIONAL AIRPORT LTD Vs. UNION OF INDIA	September 1, 2011
BANGARU LAXMAN Vs. STATE THR CBI	December 13, 2011
BANI SINGH Vs. UNION OF INDIA	February 7, 2011
BANK OF MADURA LIMITED Vs. ISHERDAS SAHNI AND BROS	March 8, 2011
BANKEY BEHARI LAL AGGARWAL Vs. SHIV MANDIR	December 7, 2011
BANKEY BIHARI LAL Vs. SHIV MANDIR	November 30, 2011
BANNER INDIA LTD Vs. SAVITRI DEVI SIKAND	March 15, 2011
BANSAI LAL Vs. CHANDER SINGH	February 28, 2011
BANSI LAL KANHAIYA LAL Vs. DELHI DEVELOPMENT AUTHORITY	August 4, 2011
BANSI LAL KOHLI Vs. SURJIT SINGH SAHNI	May 30, 2011
BANSI RAM Vs. UNION OF INDIA	December 5, 2011
BANWARI LAL Vs. THE MANAGEMENT OF MOOLCHAND KHARAITIRAM HOSPITAL	May 19, 2011
BANWARI LAL Vs. THE MANAGAMENT OF MOOLCHAND KHARAITIRAM HOSPITAL	April 27, 2011
BARCO ELECTRONIC SYSTEMS PVT LTD Vs. KIRAN MALIK	December 21, 2011
BARISTA COFFEE COMPANY LIMITED Vs. GOVT. OF NCT OF DELHI	March 8, 2011
BARNALI DUTTA Vs. AMIT MALIK	August 8, 2011
BAT BRO ENGINEERING AND GENERAL MANUFACTURING COMPANY Vs. CENTRAL BOARD OF TRUSTEES	February 23, 2011
BATA INDIA LTD Vs. UNION OF INDIA	May 16, 2011
BATA INDIA LTD Vs. GOVT.OF N C T OF DELHI	February 17, 2011
BATA INDIA LTD Vs. UNION OF INDIA	March 23, 2011
BATA INDIA LTD. Vs. ATMA RAM BUILDERS (P) LTD.	March 25, 2011
BATLIBOI AND COMPANY. LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA LTD. AND ANR.	April 29, 2011
BATLIWALA AND KARANI Vs. LALIT MOHAN JAIN AND ANR.	March 11, 2011
BATRA HOSPITAL EMPLOYEES UNION Vs. MANAGEMENT OF BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE	March 30, 2011
BAWA SINGH Vs. MCD	January 31, 2011
BAYER CROP SCIENCE LTD Vs. HPM INDUSTRIES LTD	May 11, 2011
BED RAM Vs. UOI	June 7, 2011
BEDI AND BEDI ASSOCIATES Vs. MCD	January 28, 2011
BEENA BABURAM Vs. GOVT OF NCT OF DELHI	April 4, 2011
BEENA DEVI Vs. UNION OF INDIA	August 1, 2011
BELA JUNEJA Vs. COMMISSIONER OF INCOME TAX	May 23, 2011
BELAIR TRAVEL AND CARGO P. LTD. Vs. INDIAN BANK	March 4, 2011
BELWAL SPINNING MILLS LTD. Vs. OFFICIAL LIQUIDATOR AND ORS.	March 31, 2011
BENGALI SWEETS CENTRE Vs. DELHI KARAMCHRI SANGH	December 22, 2011
BEST CHOICE ENTERPRISES Vs. J SONS AGENCIES	February 14, 2011
BEST LABORATORIES PVT LTD Vs. UNION OF INDIA	May 30, 2011
BESTOCHEM FORMULATIOIMS (I) LIMITED Vs. ALPS PHARMACEUTICALS (PVT.) LTD.	February 23, 2011
BEUTEX INDIA (P) LTD. Vs. CIT	September 8, 2011
BHABAJIBAN BHATTACHARYA Vs. MCD	September 27, 2011
BHAGVAN SINGH GULERIA Vs. UNION OF INDIA (UOI) AND ORS.	May 13, 2011
BHAGWAN DAS KALRA (DECEASED) Vs. DELHI DEVELOPMENT AUTHORITY	October 3, 2011
BHAGWAN DAS NASA Vs. AJIT SINGH	August 18, 2011
BHAGWAN DEVI Vs. VIKAS JAIN	April 5, 2011
BHAGWAN KISHAN GUPTA Vs. RANI GUPTA AND OTHERS	November 15, 2011
BHAGWAN MAHAVEER EDUCATIONAL SOCIETY Vs. RAJESH JINDAL	October 31, 2011
BHAGWAN MAHAVEER EDUCATIONAL SOCIETY REGD Vs. RAJESH JINDAL	February 3, 2011
BHAGWAN MAHAVIR EDUCATION SOCIETY REGD Vs. DDA	March 25, 2011
BHAGWAN SINGH Vs. UNION OF INDIA	July 7, 2011
BHAGWAN SINGH Vs. AMRIK SINGH	March 3, 2011
BHAGWANDAS AUTO FINANCE LTD Vs. STATE	September 19, 2011
BHAGWANTI Vs. KANSHI RAM	December 22, 2011
BHAGWANTI Vs. KANSHI RAM	February 8, 2011
BHAGWAT DAYAL Vs. CBSE	January 24, 2011
BHAGWATI DEVI Vs. D T C	September 13, 2011
BHAGWATI DEVI Vs. THE GOVT OF NCT OF DELHI & ANR	November 23, 2011
BHAIRON SAHAI Vs. BISHAMBER DAYAL	March 18, 2011
BHAIYA LAL Vs. ALAM	May 6, 2011
BHAJAN SINGH SAMRA Vs. BHAJAN SINGH SAMRA	November 21, 2011
BHAJAN SINGH SAMRA Vs. M/S. WIMPY INTERNATIONAL LTD.	November 21, 2011
BHANDARI ENGINEERING AND BUILDERS PVT LTD Vs. YOU ONE MAHARIA	November 23, 2011
BHANU CONSTRUCTION CO PVT LTD Vs. NATIONAL THERMAL POWER CORP LTD	February 18, 2011
BHANU PRATAP Vs. STATE	December 2, 2011
BHARAT BHUSHAN Vs. DDA	July 13, 2011
BHARAT BHUSHAN Vs. STATE	August 23, 2011
BHARAT BHUSHAN JAIN AND ORS. Vs. GOODYEAR INDIA LTD. AND ANR.	August 11, 2011
BHARAT BIJLEE LIMITED Vs. P S PRASAD AND FAMILY	January 27, 2011
BHARAT ELECTRONICS LIMITED Vs. SHYAM TELECOM LIMITED	January 20, 2011
BHARAT GEARS LIMITED Vs. COMMISSIONER OF INCOME-TAX	June 3, 2011
BHARAT GUPTA Vs. UOI	May 9, 2011
BHARAT HEAVY ELECTRICALS LTD Vs. DPC ENGINEERING	October 13, 2011
BHARAT LAL Vs. STATE OF NCT OF DELHI	February 7, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. UOIMR	September 15, 2011
BHARAT POLYCHEM LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 20, 2011
BHARAT PRAKARTIK CHIKITSA MISSION (REGD.) Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.	May 27, 2011
BHARAT SANCHAR NIGAM LTD Vs. BWL LTD	April 19, 2011
BHARAT SANCHAR NIGAM LTD. Vs. DR. KRANTI PRASAD JAIN & ANR.	September 22, 2011
BHARAT SANCHAR NIGAM LTD. Vs. CINERAMA PRIVATE LTD.	May 18, 2011
BHARAT SINGH Vs. DDA	August 16, 2011
BHARAT SINGH Vs. UOI	July 22, 2011
BHARAT SOOD THROUGH HARVINDER SOOD Vs. CENTRAL BOARD OF SECONDARY EXAMINATION	March 31, 2011
BHARAT STORES Vs. GOVT OF NCT OF DELHI	August 19, 2011
BHARAT TANWAR Vs. AJEET SINGH	March 17, 2011
BHARAT TEWARI Vs. UNION OF INDIA	March 10, 2011
BHARAT UDYOG Vs. VINAY CORPORATION	December 5, 2011
BHARAT VATS Vs. GARIMA VATS	April 5, 2011
BHARAT WAGON AND ENGINEERING CO LTD Vs. GOVT OF NCT OF DELHI	August 30, 2011
BHARATH SKINS CORPORATION Vs. TANEJA SKINS COMPANY PVT LTD	December 21, 2011
BHARATIYA JANATA PARTY Vs. UOI	July 26, 2011
BHARTI AIRTEL LTD Vs. RAJEEV KUMAR	October 17, 2011
BHARTI ARORA Vs. UNION OF INDIA	December 24, 2011
BHARTI INFRATEL LIMITED Vs. BHARTI INFRATEL VENTURES LIMITED	March 29, 2011
BHARTI LAIQ Vs. GARDENIA ESTATES (P) LTD	November 1, 2011
BHARTI REALTY LTD Vs. DELHI POLLUTION CONTROL	July 12, 2011
BHARTI SANGAM TRUST Vs. VIDYA CHARAN SHUKLA	November 9, 2011
BHARTI TELE-VENTURES LTD. (NOW KNOWN AS BHARTI AIRTEL LTD.) Vs. CRYSTAL TECHNOLOGY PVT. LTD.	August 2, 2011
BHARTI TELEMEDIA LTD Vs. GOVERNMENT OF NCT OF DELHI	September 5, 2011
BHARTI TELEVENTURES LIMITED Vs. CRYSTAL TECHNOLOGY PRIVATE LIMITED	November 22, 2011
BHARTI YADAV Vs. UNION OF INDIA	May 20, 2011
BHATERI Vs. PUNJAB NATIONAL BANK	May 18, 2011
BHATIA INDUSTRIES Vs. PANDEY INDUSTRIES	January 17, 2011
BHAVIKA BHARTI Vs. STATE	September 26, 2011
BHAWANA Vs. UNIVERSITY OF DELHI	September 6, 2011
BHIKU RAM Vs. M C D	April 5, 2011
BHIM RAM Vs. DDA	September 13, 2011
BHIM SINGH Vs. STATE	January 19, 2011
BHIM SINGH Vs. STATE	December 23, 2011
BHIM SINGH Vs. KAILASH CHAND	February 21, 2011
BHIMSEN A. MAMTANI Vs. LAKME LTD.	March 22, 2011
BHM (NOW EX.HAV) NIRMAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.	February 18, 2011
BHOLA NATH VIJ Vs. KANWAR KARAN SINGH	January 4, 2011
BHOLA RAM Vs. STATE (DELHI ADMN.)	February 10, 2011
BHOLA RAM SHARMA & ANR. Vs. HARI RAM OIL CO. ETC.	December 8, 2011
BHOLE BABA DAIRY INDUSTRIES LTD Vs. UNION OF INDIA	July 5, 2011
BHOLE BABA MILK FOOD INDUSTRIES LTD Vs. PARUL FOOD SPECIALITIES P LTD	January 19, 2011
BHOLE BABA MILK FOOD INDUSTRIES LTD Vs. PARUL FOOD SPECIALITIES PVT LTD	October 17, 2011
BHOPAL SINGH Vs. VIJAY BIR SINGH	December 8, 2011
BHULEY SINGH Vs. KHAZAN SINGH & ORS.	November 9, 2011
BHUPEN ELECTRONICS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	September 16, 2011
BHUPENDER LAL GHAI Vs. CROWN BUILDTECH PRIVATE LIMITED	July 14, 2011
BHUPENDER SINGH Vs. STATE GOVT OF NCT OF DELHI	April 6, 2011
BHUPENDER SINGH & ORS. Vs. STATE & ANR.	December 7, 2011
BHUPENDER SINGH SOLANK @ BUNTY Vs. STATE	November 29, 2011
BHUPINDER KAUR KLER Vs. UNION OF INDIA & ORS	November 30, 2011
BHUPINDER SINGH Vs. MAHAVIR SINGH	January 7, 2011
BHUPINDER SINGH Vs. STATE BANK OF INDIA	May 5, 2011
BHUPINDER SINGH Vs. STATE	September 30, 2011
BHUPINDER SINGH SIKKA Vs. CBI	March 25, 2011
BHUPINDER SINGH VOHRA Vs. DELHI DEVELOPMENT AUTHORITY	February 24, 2011
BHURA SINGH Vs. STATE OF DELHI	November 23, 2011
BHUSHAN KUMAR JHANB Vs. JWAHAR LAL TALWAR	July 6, 2011
BHUSHAN POWER AND STEEL LTD Vs. UNION OF INDIA	August 25, 2011
BHUSHAN SINGH Vs. UOI	July 13, 2011
BHUSHAN STEEL LTD Vs. UOI AND ORS.	December 23, 2011
BIC LOGISTICS LTD Vs. MUDITA MARKETING	December 16, 2011
BIHARI LAL Vs. STATE NCT OF DELHI	January 28, 2011
BIJAY Vs. STATE G N C T OF DELHI	July 5, 2011
BIJENDER Vs. STATE	August 9, 2011
BIJENDER Vs. STATE	February 9, 2011
BIJENDER GUPTA Vs. PUSHPA DEVI	October 20, 2011
BIJENDER PAL DHAKA Vs. GOVT OF NCT OF DELHI	June 2, 2011
BIJENDER SINGH Vs. TRANSPORT COMMISSIONER	September 23, 2011
BIJENDER SINGH RATHORE Vs. UNION OF INDIA	May 23, 2011
BIJOY GHOSH Vs. UOI	May 23, 2011
BIKANERVALA FOODS PVT LTD Vs. MINISTRY OF TEXTILES	April 27, 2011
BIKRAM SINGH Vs. UOI	May 18, 2011
BILAL AHMED Vs. STATE	January 13, 2011
BILL & PEGGY MARKETING INDIA PVT LTD Vs. CIT	November 30, 2011
BIMLA Vs. STATE (NCT) OF DELHI	November 28, 2011
BIMLA BORA Vs. SHAMBHUJI	November 29, 2011
BIMLA DEVI Vs. DELHI DEVELOPMENT AUTHORITY	February 2, 2011
BIMLA DEVI Vs. SH. KANWAR SINGH	March 15, 2011
BIMLA GUPTA Vs. ESS GEE TRANSPORT P LTD	July 11, 2011
BIMLA GUPTA Vs. MAHINDER SINGH	September 26, 2011
BIMLA GUPTA AND ORS. Vs. ESS GEE TRANSPORT P. LTD. AND ORS.	January 11, 2011
BIMLA KUMARI Vs. GOVT. OF NCT OF DELHI AND ORS.	March 28, 2011
BIMLA RANI KHOSLA Vs. DELHI DEVELOPMENT AUTHORITY	February 4, 2011
BIMLESH TAAK Vs. HARI CHAND	December 7, 2011
BINDAN SINGH Vs. INSTITUTE OF COMPANY SECRETARY OF INDIA	January 17, 2011
BINDYA AGARWAL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	May 30, 2011
BINOD ENGINEERING AND MECHANICAL WORKS Vs. UNION OF INDIA	January 7, 2011
BINOJ CHERIAN Vs. DELHI DEVELOPMENT AUTHORITY	January 17, 2011
BIR SINGH Vs. SUNBEAM ENGINEERING CORPORATION	May 13, 2011
BIRENDER MAHTO Vs. UOI	August 26, 2011
BIRENDER PAL SINGH ALIAS VARINDER PAL Vs. STATE	January 10, 2011
BIRENDER SINGH Vs. DELHI CEMETERIES COMMITTEE	March 3, 2011
BIRLA GTM ENTERPOSE LTD Vs. UNION OF INDIA	January 31, 2011
BIRU AND ANR. Vs. DEPARTMENT OF FOREST AND WILDLIFE	April 25, 2011
BISHAMBER Vs. STATE (NCT OF DELHI) & ORS.	November 25, 2011
BISHAN DASS & ORS. Vs. MAJHAR ALI SHAH & ANR.	October 24, 2011
BISHAN SAROOP RAM KISHAN AGRO PVT LTD Vs. AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT DEV AUTHORITY	August 8, 2011
BITU BHALLA Vs. RAJESH MOHAN BHALLA	October 5, 2011
BLB LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 1, 2011
BOBBY KAPOOR Vs. CITI FINANCE CONSUMER FINANCE INDIA LIMITED	February 2, 2011
BOMBAY BUILDERS (INDIA) PVT. LTD. Vs. S.N. SURINDER NATH PVT. LTD. & ANR.	December 8, 2011
BOMBAY RUBBER Vs. BSES YAMUNA POWER LIMITED	August 29, 2011
BOOTS PHARMACEUTICALS LTD Vs. RAJINDER MOHINDRA	January 17, 2011
BPL TRAVELS LTD Vs. SH. DAVINDER VACHER	August 30, 2011
BQR SYSTEMS INDIA PRIVATE LTD Vs. UNION OF INDIA	December 21, 2011
BRAHAM PAL Vs. STATE NCT OF DELHI	March 18, 2011
BRAHAM PARKASH @ BABLOO Vs. STATE	February 9, 2011
BRAHAM PRAKASH DUTTA Vs. RAILWAY PROTECTION FORCE	July 6, 2011
BRAHAM SINGH Vs. SUMITRA	August 1, 2011
BRAHM ARENJA Vs. GOVT OF NCT OF DELHI	August 25, 2011
BRAHM PRAKASH Vs. WRAPS HYGIENE INDIA LTD	April 6, 2011
BRAHM SINGH Vs. NISHA RANI	February 1, 2011
BRAKEWEL AUTOMOTIVE COMPONENTS (INDIA) PVT LTD Vs. P R SELVAM ALAGHHAPAN	December 16, 2011
BRAKEWEL AUTOMOTIVE COMPONENTS INDIA PVT LTD Vs. KARPAGGA BRAKEWEL	January 25, 2011
BRIG V JAIKUMAR Vs. UOI	March 15, 2011
BRIG V S SUKHDIAL Vs. UOI	July 8, 2011
BRIGADIER B C RANA Vs. UNION OF INDIA	February 9, 2011
BRIJ KISHORE ANAND Vs. MUNICIPAL CORPORATION OF DELHI	April 20, 2011
BRIJ KISHORE MISHRA Vs. RAJENDRA PD SHARMA	June 2, 2011
BRIJ KISHORE TYAGI Vs. STATE NCT OF DELHI	March 1, 2011
BRIJ MOHAN Vs. STATE	May 18, 2011
BRIJ PAL ALIAS BAIJU Vs. STATE	May 31, 2011
BRIJ PAL SINGH Vs. CBI	May 6, 2011
BRIJ RAJ TRIPATHI @ RAJU Vs. STATE	May 18, 2011
BRIJPAL @ BIRJU Vs. STATE	March 15, 2011
BRM LEASE & CREDIT LIMITED Vs. JOGINDER SINGH	December 12, 2011
BRUSHMAN INDIA LTD Vs. STANDARD CHARTERED BANK	December 19, 2011
BSES RAJDHANI POWER LTD Vs. S S GUPTA	May 9, 2011
BSES RAJDHANI POWER LTD Vs. RAJWANT SINGH	May 5, 2011
BSES RAJDHANI POWER LTD Vs. UNION OF INDIA	July 4, 2011
BSES RAJDHANI POWER LTD Vs. KHAN JAMSHED ALAM AND ANR	January 27, 2011
BSES RAJDHANI POWER LTD Vs. MAHESH AND ANR	January 27, 2011
BSES RAJDHANI POWER LTD. Vs. SHAMMI KAPOOR AND ORS.	January 27, 2011
BSES RAJDHANI POWER LTD. Vs. AASHISH SAHRAWAT	January 27, 2011
BSES YAMUNA POWER LTD Vs. TARUN BHATNAGAR	May 5, 2011
BSES YAMUNA POWER LTD Vs. BADLE	September 27, 2011
BSES YAMUNA POWER LTD. Vs. SABIR ALI	September 26, 2011
BSES YAMUNA POWER LTD. Vs. SH. S.K. CHOUDHARY AND ANR.	May 5, 2011
BUDDHADEV MAITY Vs. UNION OF INDIA	September 21, 2011
BUDDHIST SOCIETY OF INDIA Vs. BHANTE NAGA SENA	June 3, 2011
BUDH RAM Vs. UNION OF INDIA	March 7, 2011
BUDH SINGH Vs. SANGEETA KEDIA	November 17, 2011
BUDH SINGH Vs. VIJENDER SINGH	July 19, 2011
BUM BAHADUR AND ANR. Vs. DHIRAJ KUMAR AND ORS.	April 28, 2011
BUNGE INDIA PRIVATE LIMITED Vs. STATE	January 20, 2011
BUNTY Vs. STATE (G.N.C.T.) OF DELHI	March 16, 2011
BUREAU OF INDIAN STANDARDS Vs. BOTTLED WATER PROCESSORS ASSOCIATION AND ORS.	February 21, 2011
BUSINESS AVIATION ASSOCIATION FOR INDIA Vs. UNION OF INDIA	July 12, 2011
BYCELL TELECOMMUNICATIONS INDIA PVT LTD Vs. UNION OF INDIA	December 9, 2011
C & C CONSTRUCTION PVT. LTD Vs. COMMISSIONER OF INCOME TAX	November 25, 2011
C D SINGH Vs. INDIAN OIL CORPORATION LTD	February 14, 2011
C E CONSTRUCTIONS LTD Vs. STATE	August 5, 2011
C GOPALA KRISHNA Vs. BUREAU OF INDIAN STANDARDS	January 6, 2011
C K SUCHARITA Vs. STATE OF DELHI	April 20, 2011
C L GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	May 2, 2011
C R PARK M N AND P BLOCK RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA	March 1, 2011
C R YADAV ALIAS CHOTTEY LAL YADAV Vs. PREM SINGH	August 16, 2011
C S AGARWAL Vs. STATE	July 29, 2011
C S AGGARWAL Vs. STATE	January 14, 2011
C S AHLUWALIA Vs. MOHD SALIM KHATRI	September 19, 2011
C.S. AGGARWAL Vs. STATE	November 11, 2011
C.S. RATHOUR Vs. PREM PAL JANGARA	August 5, 2011
CAMBRIDGE CONSTRUCTION DELHI LTD Vs. MCD	January 18, 2011
CAMCO MULTI METAL LTD. Vs. SHARIF METALS INTERNATIONAL LLC AND ORS.	March 28, 2011
CAMPAIGN FOR PEOPLE PARTICIPATION Vs. UNION OF INDIA	September 12, 2011
CANARA BANK Vs. CITI BANK N A	August 16, 2011
CANARA BANK Vs. M K GUPTA	December 1, 2011
CANARA BANK Vs. ALLAHABAD LAW JOURNAL CO LTD	March 9, 2011
CANARA BANK Vs. R.K. ENGINEERING CO. PVT. LTD	January 17, 2011
CANARA BANK Vs. CHOICE APPARELS PVT. LTD. AND ORS.	February 21, 2011
CANNON STEELS PVT. LTD. Vs. CESTAT	May 26, 2011
CANORO RESOURCES LTD Vs. UNION OF INDIA	March 7, 2011
CANTER LEASING AND FINANCE P LTD Vs. NATIONAL INSURANCE CO LTD	July 26, 2011
CAPTAIN HARISH SOLANKI Vs. GO AIRLINES INDIA PVT LTD	February 1, 2011
CAR O LINER AB Vs. TTC LASER MACHINE LTD	January 14, 2011
CARAVAN ROAD CARRIERS Vs. NATIONAL INSURANCE CO. LTD. AND ANR.	March 4, 2011
CARLOS ALBERTO PEREZ LAFUENTE Vs. UNION OF INDIA	September 23, 2011
CARLSBERG INDIA PVT LTD Vs. RADICO KHAITAN LTD	December 20, 2011
CASIO KEISANKI KABUSHIKI KAISHA Vs. RAKESH SETHI	July 26, 2011
CASTROL LIMITED Vs. RAMESH RAJPUT	August 5, 2011
CASTROL LIMITED Vs. RAJINDER KUMAR GUPTA	March 21, 2011
CASTROL LIMITED Vs. MAHENDRA AUTOMOBILES	August 18, 2011
CASTROL LIMITED Vs. UNION OF INDIA (UOI) AND ANR.	March 16, 2011
CASTROL LIMITED Vs. AMIT SHAH	September 14, 2011
CASTROL LIMITED Vs. THAKUR DASSOCHANI	August 30, 2011
CCI LTD. Vs. ALSTOM POWER BOILERS LTD.	February 10, 2011
CDR D.S. BRAR Vs. GENERAL MOTORS INDIA LTD.	January 31, 2011
CEEKO TRANSFORMERS Vs. P O LABOUR COURT	May 20, 2011
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. MUNICIPAL CORPORATION OF DELHI	April 29, 2011
CENTRAL COTTAGE INDUSTRIES CORPORATION OF INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 13, 2011
CENTRAL EXCISE Vs. STATE	January 4, 2011
CENTRAL INDIA ELECTRIC SUPPLY CO. LTD Vs. INCOME TAX OFFICER	January 28, 2011
CENTRAL INFORMATIION COMMISSION Vs. DEPARTMENT OF POSTS	January 6, 2011
CENTRAL PLLUTION CONTROL BOARD AND ORS. Vs. DHARMENDRA GUPTA AND ORS.	March 3, 2011
CENTRAL PROVIDENT FUND COMMISSIONER Vs. A RAMAN	April 6, 2011
CENTRAL WAREHOUSING CORPORATION Vs. ASSTT COMMISSIONER OF INCOME TAX	January 14, 2011
CENTURY ALUMINIUM MANUFACTRING CO LTD Vs. GOODPAL INDUSTRY LIMITED	August 16, 2011
CENTURY PULP AND PAPER Vs. SHIV GANGA PAPER	August 17, 2011
CEYLON BISCUITS LTD Vs. BAKEMANS INDUSTRIES PVT LTD & ORS	October 20, 2011
CHAMAN LAL Vs. STATE	February 21, 2011
CHAMAN PARKASH GUPTA Vs. RAJINDER KUMAR GUPTA	January 6, 2011
CHAMBAL FERTILISERS AND CHEMICALS LTD. Vs. SHIVANI SOOD	October 19, 2011
CHAMNO DEVI Vs. USHA	March 28, 2011
CHAMPAGNE MOET AND CHANDON Vs. UNION OF INDIA	May 19, 2011
CHAMPAGNE MOET AND CHANDON Vs. UNION OF INDIA	September 19, 2011
CHANAN KAUR Vs. AJIT SINGH	August 18, 2011
CHANCHAL JAIN Vs. SECURITIES EXCHANGE BOARD OF INDIA	July 22, 2011
CHAND GAUR Vs. STATE OF DELHI CBI	January 25, 2011
CHAND KRISHAN BHALLA Vs. HARPAL SINGH	February 7, 2011
CHAND MOHAMMED @ ANISH AHMED Vs. STATE	November 8, 2011
CHAND RAM Vs. UOI	May 23, 2011
CHAND RAM Vs. DTC	January 12, 2011
CHAND RAM Vs. NARENDER KUMAR	February 25, 2011
CHAND RAM Vs. LT GOVERNOR OF DELHI	May 12, 2011
CHANDAN SINGH Vs. UOI	September 22, 2011
CHANDER BAHADUR NEPALI & ANR Vs. MAIMO @ MEHBHO	November 29, 2011
CHANDER BHAN Vs. DTC	May 24, 2011
CHANDER BHAN Vs. STATE NCT OF DELHI	January 27, 2011
CHANDER BHAN DASS Vs. SHRI RAM NATH SHARMA	December 20, 2011
CHANDER BHAN SINGH Vs. SMT. BHAGWANI DEVI	January 21, 2011
CHANDER DEV (SH.) Vs. MCD & ANR.	December 15, 2011
CHANDER KANTA GARG Vs. K S CHUGH	April 26, 2011
CHANDER KANTA MALHOTRA Vs. DDA	August 17, 2011
CHANDER KUMAR Vs. RAJINDER KUMAR GANDOTRA	January 6, 2011
CHANDER MEENAKSHI Vs. DDA	January 17, 2011
CHANDER MEENAKSHI Vs. DDA	October 12, 2011
CHANDER PAL Vs. CMD DELHI TRANSPORT CORPORATION	November 24, 2011
CHANDER PRABHA Vs. GENERAL TALKIES LTD. AND ANR.	January 25, 2011
CHANDER PRABHA SOOD Vs. DIRECTOR OF EDUCATION	April 29, 2011
CHANDER SHEKHAR ALIAS SHEKHAR Vs. STATE OF NCT OF DELHI	July 20, 2011
CHANDER SHEKHAR DIVEDI Vs. THE ORIENTAL INS. COMPANY & ORS.	December 14, 2011
CHANDNI SHARMA Vs. GOPAL DUTT SHARMA	May 26, 2011
CHANDRA PRABHA Vs. SATISH CHAND SHARMA	August 12, 2011
CHARANJIT KHANNA Vs. KHANNA PAPER MILLS LTD	April 20, 2011
CHARANJIT LAL GOGIA Vs. STATE	January 31, 2011
CHARANJIT LAL KHATRI Vs. SECRETARY GENERAL, RAJYA SABHA SECRETARIAT	November 8, 2011
CHARANJIT LAL MEHRA Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	February 2, 2011
CHATPAL ALIAS SATPAL Vs. STATE	February 10, 2011
CHATTAR SINGH Vs. SUBHASH	January 7, 2011
CHATTAR SINGH Vs. SAMAY SINGH	May 13, 2011
CHATTERJEE CLEANING ARTS SERVICES PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER DAMAGE	May 25, 2011
CHAUDHARY ALI ZIA KABIR Vs. GGSIP UNIVERSITY AND ORS.	March 16, 2011
CHEMICAL SALES CORPORATION Vs. A AND A LAXMI SALES AND SERVICE PRIVATE LIMITED	September 13, 2011
CHETANYA PROPERTIES AND INVESTMENT LTD Vs. NAINITAL BANK LTD	April 25, 2011
CHHAGAN LAL Vs. UNION OF INDIA	July 22, 2011
CHHATRAPATI SHIVAJI EDUCATION SOCIETY Vs. MEDICAL COUNCIL OF INDIA	May 26, 2011
CHHATRAPATI SHIVAJI EDUCATION SOCIETY Vs. BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA	September 21, 2011
CHHAUGUR PAL AND ORS Vs. SAWHNEY RUBBER INDUSTRIES AND ORS	October 3, 2011
CHHIDI RAM Vs. RAMJAS FOUNDATION	April 6, 2011
CHIEF SECRETARY & ORS Vs. KULDEEP SINGH & ANR	November 24, 2011
CHIEF SECRETARY, GOVT. OF NCT OF DELHI Vs. MAHINDER SINGH RANA	April 6, 2011
CHIEF SECY. (GOVT. OF NCT OF DELHI) Vs. JEENAT KAUSAR AND ANR.	March 4, 2011
CHINTA DEVI Vs. RAJESH ARORA AIR CUSTOM OFFICER	July 22, 2011
CHIRAG JAIN Vs. CBSE	May 10, 2011
CHIRANJI LAL Vs. UOI	June 2, 2011
CHIRANJI LAL Vs. STATE	December 22, 2011
CHIRANJI LAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	July 5, 2011
CHIRANJI LAL RAMJI DASS Vs. PYARE LAL SHARMA	May 20, 2011
CHITRA Vs. PANKAJ KASHYAP	November 18, 2011
CHITRASEN GAUTAM Vs. JAWAHARLAL NEHRU UNIVERSITY	January 11, 2011
CHL LTD Vs. ALITALIA AIRLINES	June 2, 2011
CHOEGYAL Vs. STATE	July 7, 2011
CHOLAMANDALAM MS GENERAL INS CO LTD Vs. MANOJ	March 5, 2011
CHOTEY KHAN Vs. NIRANJAN & ORS.	December 7, 2011
CHOTU PAHLWAN Vs. STATE	September 28, 2011
CHUGH KATHURIA ENGINEERS P LTD Vs. DELHI DEVELOPMENT AUTHORITY	June 15, 2011
CINERAMA PRIVATE LTD Vs. NEW DELHI MUNICIPAL COUNCIL	January 25, 2011
CIT Vs. DALMIA DAIRY INDUSTRIES LTD	May 6, 2011
CIT Vs. SRF LTD	August 4, 2011
CIT Vs. EAGLE THEATRES	December 21, 2011
CIT Vs. HOTLINE ELECTRONICS LTD	December 23, 2011
CIT Vs. GALILEO INDIA PVT LTD	December 19, 2011
CIT Vs. BONANZA PORTFOLIO LTD	August 10, 2011
CIT Vs. V R V BREWERIES AND BOTTLING INDUSTRIES LTD	August 19, 2011
CIT Vs. RADHIKA CONTAINERS PVT LTD	September 1, 2011
CIT Vs. NARANG INDUSTRIES PVT LTD.	December 9, 2011
CIT Vs. ASPENTECH INDIA PVT LTD	November 28, 2011
CIT Vs. SUMANGAL OVERSEAS LTD.	November 18, 2011
CIT Vs. ENABLE EXPORTS (P.) LTD.	September 14, 2011
CIT Vs. DLF POWER LTD	November 29, 2011
CIT Vs. TATA COMMUNICATIONS INTERNET SERVICES LTD	August 8, 2011
CIT Vs. ASHA DALMIA	November 9, 2011
CIT Vs. PUROLATOR INDIA LTD	November 28, 2011
CIT Vs. SANGEETA LEASING	November 29, 2011
CIT Vs. MCC MARKETING (P) LTD	November 21, 2011
CIT Vs. EXPEDITORS INTERNATIONAL INDIA PVT. LTD	December 8, 2011
CIT Vs. KAMDHENU STEEL & ALLOYS LTD	December 23, 2011
CIT Vs. AMERICAN EXPRESS BANK LTD	December 21, 2011
CIT Vs. GOLD LEAF CAPITAL CORPORATION LTD.	September 2, 2011
CIT Vs. JV ELECTRONICS PVT LTD.	November 18, 2011
CIT Vs. ANKITECH (P) LTD.	April 27, 2011
CIT-LARGE TAX PAYERS UNIT Vs. MAHANAGAR TELEPHONE NIGAM LTD	October 10, 2011
CITI BANK N A Vs. RAKESH KUMAR	December 19, 2011
CITI FINANCIAL CONSUMER FINANCE INDIA LTD Vs. COMMISSIONER OF INCOME TAX	June 3, 2011
CITIBANK, N.A. Vs. THE STATE (NCT OF DELHI) & ANR.	March 21, 2011
CLASSIC PAPERS CONVETERS P LTD Vs. COMMISSIONER OF INCOME TAX	September 2, 2011
COAL INDIA LTD Vs. CONTINENTAL & EASTERN AGENCIES	December 14, 2011
COCHIN INTERNATIONAL AIRPORT LTD Vs. PRESIDING OFFICER	July 8, 2011
COL SG S S MORE Vs. UNION OF INDIA	August 2, 2011
COL. A.B. SINGH THROUGH L.RS. Vs. SHRI CHUNNILAL SAWHNEY AND OTHERS	October 5, 2011
COL. D.S. SOLANKI (RETD.) Vs. GOVT. OF NCT OF DELHI AND ORS.	April 27, 2011
COL. NEERAJ RANA Vs. UNION OF INDIA & ANR.	November 1, 2011
COLONEL A D NARGOLKAR Vs. UNION OF INDIA	April 26, 2011
COMDT ATUL KUMAR SINGH Vs. UOI	May 12, 2011
COMISSIONER OF INCOME TAX Vs. EASTERN MEDIKIT LTD	June 3, 2011
COMISSIONER OF INCOME TAX Vs. MOTHER DAIRY INDIA LTD	December 19, 2011
COMMISIONER OF INCOME TAX Vs. BHARTI TELEVENTURE LTD	January 3, 2011
COMMISSIOINER OF INCOME TAX Vs. JAI DRINKS PVT LTD	January 6, 2011
COMMISSIONER OF C. EX. Vs. AUTOMOTIVE DIAGNOSTICS	March 25, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. AFCON INFRASTRUCTURE	November 14, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. KUNDALIA INDUSTRIES	March 29, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PADMINI POLYMERS	July 7, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. KANDHARI RADIO CORPORATION	September 26, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PRABHAT ZARDA FACTORY I PVT LTD	September 30, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. BISHT ELECTRONICS	September 20, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. MINIMAX INDUSTRIES	January 17, 2011
COMMISSIONER OF CENTRAL EXCISE, DELHI-I Vs. CEC SOMA JV	September 5, 2011
COMMISSIONER OF CUSTOMS Vs. LINDT EXPORTS	September 27, 2011
COMMISSIONER OF CUSTOMS Vs. STATE	February 7, 2011
COMMISSIONER OF CUSTOMS (I & G) Vs. LOVELEEN SAWHNEY	November 29, 2011
COMMISSIONER OF INCOME TAX Vs. ARVIND KUMAR JAIN	September 30, 2011
COMMISSIONER OF INCOME TAX Vs. GRANDA SERVICES LTD.	April 21, 2011
COMMISSIONER OF INCOME TAX Vs. SAMIR KUMAR ADITYA	November 21, 2011
COMMISSIONER OF INCOME TAX Vs. MONTO MOTORS LTD.	December 12, 2011
COMMISSIONER OF INCOME TAX Vs. UNITED HOTELS LTD.	March 30, 2011
COMMISSIONER OF INCOME TAX Vs. MEERA CHATTERJEE	November 9, 2011
COMMISSIONER OF INCOME TAX Vs. DOON VALLEY RICE LTD.	November 29, 2011
COMMISSIONER OF INCOME TAX Vs. ROBERT MICHAEL ARTHEYILRDLH	December 23, 2011
COMMISSIONER OF INCOME TAX Vs. JET LIFE INDIA LTD	December 13, 2011
COMMISSIONER OF INCOME TAX Vs. EHPT INDIA (P) LTD	December 14, 2011
COMMISSIONER OF INCOME TAX Vs. RAJAN NANDA	December 16, 2011
COMMISSIONER OF INCOME TAX Vs. LOVLESH JAIN	December 20, 2011
COMMISSIONER OF INCOME TAX Vs. SIDDARTHA TRADE LINKS PVT LTD	December 8, 2011
COMMISSIONER OF INCOME TAX Vs. I.P. INDIA (P) LTD	November 21, 2011
COMMISSIONER OF INCOME TAX Vs. NAVYUG PROMOTERS (P) LTD	November 21, 2011
COMMISSIONER OF INCOME TAX Vs. SARDAR EXHIBITORS (P) LTD	November 15, 2011
COMMISSIONER OF INCOME TAX Vs. GENPACT INDIA	November 16, 2011
COMMISSIONER OF INCOME TAX Vs. JAIN STUDIOS LTD	September 30, 2011
COMMISSIONER OF INCOME TAX Vs. MAHANAGAR TELEPHONE NIGAM LTD	October 10, 2011
COMMISSIONER OF INCOME TAX Vs. LORD BUILDCONS (P) LTD	September 9, 2011
COMMISSIONER OF INCOME TAX Vs. SPL'S SIDDHARTHA LTD	September 14, 2011
COMMISSIONER OF INCOME TAX Vs. KJS INDIA (P) LTD	September 19, 2011
COMMISSIONER OF INCOME TAX Vs. KINETIC CAPITAL FINANCE LTD	September 2, 2011
COMMISSIONER OF INCOME TAX Vs. RAVINDER KUMAR ARORA	September 27, 2011
COMMISSIONER OF INCOME TAX Vs. DELHI PUBLIC SCHOOL	October 31, 2011
COMMISSIONER OF INCOME TAX Vs. HARNARAIN	October 31, 2011
COMMISSIONER OF INCOME TAX Vs. NOKIA INDIA PVT LTD	November 2, 2011
COMMISSIONER OF INCOME TAX Vs. AMWAY INDIA ENTERPRISES	November 4, 2011
COMMISSIONER OF INCOME TAX Vs. EON TECHNOLOGY (P) LTD	November 8, 2011
COMMISSIONER OF INCOME TAX Vs. SATISH KUMAR AGARWAL	November 8, 2011
COMMISSIONER OF INCOME TAX Vs. ALKA DALMIA	November 9, 2011
COMMISSIONER OF INCOME TAX Vs. M/S. JAGATJIT INDUSTRIES LIMITED	November 11, 2011
COMMISSIONER OF INCOME TAX Vs. EAST INDIA SYNTEX LIMITED	November 30, 2011
COMMISSIONER OF INCOME TAX Vs. MODIPON LTD.	March 21, 2011
COMMISSIONER OF INCOME TAX Vs. MANAK SHOES CO. PVT. LTD.	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA MASS COMMUNICATION	May 10, 2011
COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR AGGARWALA	February 7, 2011
COMMISSIONER OF INCOME TAX Vs. ESCORTS LTD	February 1, 2011
COMMISSIONER OF INCOME TAX Vs. OASIS HOSPITALITIES PVT LTD	January 31, 2011
COMMISSIONER OF INCOME TAX Vs. SAMTEL COLOR LIMITED	January 17, 2011
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COCA COLA BEVERAGES PVT LTD	January 14, 2011
COMMISSIONER OF INCOME TAX Vs. SPLENDER CONSTRUCTION	January 14, 2011
COMMISSIONER OF INCOME TAX Vs. JAGSON INTERNATIONALS LTD	January 14, 2011
COMMISSIONER OF INCOME TAX Vs. TEXT HUNDRED INDIA PVT LTD	January 14, 2011
COMMISSIONER OF INCOME TAX Vs. ORIENT CERAMICS AND INDS LTD	January 20, 2011
COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA LTD	January 19, 2011
COMMISSIONER OF INCOME TAX Vs. PARAMOUNT IMPEX PVT LTD	February 18, 2011
COMMISSIONER OF INCOME TAX Vs. VIRGIN SECURITIES & CREDITS PVT LTD	February 18, 2011
COMMISSIONER OF INCOME TAX Vs. BINDALS APPARELS	February 18, 2011
COMMISSIONER OF INCOME TAX Vs. NARENDER ANAND	February 24, 2011
COMMISSIONER OF INCOME TAX Vs. SANDAN VIKAS INDIA LTD	February 24, 2011
COMMISSIONER OF INCOME TAX Vs. GOYAL M G GASES PVT LTD	February 23, 2011
COMMISSIONER OF INCOME TAX Vs. SHRI VIBHU TALWAR	April 6, 2011
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COCA COLA MARKETING CO PVT LTD	April 1, 2011
COMMISSIONER OF INCOME TAX Vs. THREE DEE EXIM PVT LTD	March 25, 2011
COMMISSIONER OF INCOME TAX Vs. GOVIND NAGAR SUGAR LIMITED	March 25, 2011
COMMISSIONER OF INCOME TAX Vs. JAYPEE DSC VENTURES LTD	March 11, 2011
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LTD	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. DCM LIMITED	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. FX INFO TECHNOLOGIES PVT LTD	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. G4S SECURITIES SYSTEM INDIA PVT LTD	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. DESICCANT ROTORS INTERNATIONAL PVT LTD	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. MADHYA BHARAT ENERGY CORPN LTD	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. ASSOCIATION OF FINANCIAL PLANNERS	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. COSMO FILMS LIMITED	July 18, 2011
COMMISSIONER OF INCOME TAX Vs. BRAHMAPUTRA CONSORTIUM LTD	August 3, 2011
COMMISSIONER OF INCOME TAX Vs. MAYAWATI	August 3, 2011
COMMISSIONER OF INCOME TAX Vs. MAHAVIR IRRIGATION PVT LTD	August 3, 2011
COMMISSIONER OF INCOME TAX Vs. GAUTAM R CHADHA	July 27, 2011
COMMISSIONER OF INCOME TAX Vs. MUKESH LUTHRA	June 3, 2011
COMMISSIONER OF INCOME TAX Vs. SADHU FORGING LTD	June 3, 2011
COMMISSIONER OF INCOME TAX Vs. NARAYAN SECURITIES PVT LTD	June 3, 2011
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL ENGINES LTD	June 3, 2011
COMMISSIONER OF INCOME TAX Vs. HLS INDIA LTD	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. MODI XEROX	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. ITC LTD	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. NALWA INVESTMENTS LTD	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. ANKITECH PVT LTD	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. MODI STONE LTD	May 6, 2011
COMMISSIONER OF INCOME TAX Vs. MONOFLEX INDIA P LTD	August 16, 2011
COMMISSIONER OF INCOME TAX Vs. MOHAIR INVESTMENT AND TRADING CO P LTD	September 30, 2011
COMMISSIONER OF INCOME TAX Vs. CAPITAL POWER SYSTEMS LTD	November 22, 2011
COMMISSIONER OF INCOME TAX Vs. ASAHI INDIA SAFETY GLASS LTD	November 4, 2011
COMMISSIONER OF INCOME TAX Vs. WIMCO SEEDLINGS LTD	December 12, 2011
COMMISSIONER OF INCOME TAX Vs. ALANKAR RADIO EQUIPMENTS	December 15, 2011
COMMISSIONER OF INCOME TAX Vs. INTEGRATED TECHNOLOGIES LTD	December 16, 2011
COMMISSIONER OF INCOME TAX Vs. MARUTI UDYOG LTD	December 16, 2011
COMMISSIONER OF INCOME TAX Vs. EXPEDITORS INTERNATIONAL	December 16, 2011
COMMISSIONER OF INCOME TAX Vs. SHRI VARDHMAN OVERSEAS LTD	December 23, 2011
COMMISSIONER OF INCOME TAX Vs. AGRA BEVERAGES CORPORATION (P.) LTD.	January 25, 2011
COMMISSIONER OF INCOME TAX Vs. FRANCIS WACZIARG	November 8, 2011
COMMISSIONER OF INCOME TAX Vs. AMADEUS INDIA PVT LTD	November 28, 2011
COMMISSIONER OF INCOME TAX Vs. SIMBHAOLI SUGAR MILLS	March 9, 2011
COMMISSIONER OF INCOME TAX Vs. THREE DEE EXIM	March 4, 2011
COMMISSIONER OF INCOME TAX Vs. D.C.M. LIMITED	March 10, 2011
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD	May 27, 2011
COMMISSIONER OF INCOME TAX Vs. SAFETAG INTERNATIONAL INDIA PVT LTD	February 3, 2011
COMMISSIONER OF INCOME TAX Vs. NATIONAL AGRICULTURAL CO-OP. MARKETING FEDERATION OF INDIA LTD	May 3, 2011
COMMISSIONER OF INCOME TAX Vs. MANISH BUILD WELL PVT LTD	November 15, 2011
COMMISSIONER OF INCOME TAX Vs. VISISTH CHAY VYPAPAR LTD	August 30, 2011
COMMISSIONER OF INCOME TAX Vs. NATIONAL TRAVEL SERVICES	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD	May 19, 2011
COMMISSIONER OF INCOME TAX Vs. HARSH TALWAR	May 23, 2011
COMMISSIONER OF INCOME TAX Vs. MEDIWORLD PUBLICATIONS	April 5, 2011
COMMISSIONER OF INCOME TAX Vs. PEPSICO INDIA HOLDINGS PVT LTD	March 25, 2011
COMMISSIONER OF INCOME TAX Vs. CASIO INDIA LTD	May 1, 2011
COMMISSIONER OF INCOME TAX Vs. ELI LILLY AND CO. INDIA PVT	March 25, 2011
COMMISSIONER OF INCOME TAX Vs. SAMSUNG INDIA ELECTRONICS LTD	April 20, 2011
COMMISSIONER OF INCOME TAX Vs. S.T. MICRO ELECTRONICS	May 25, 2011
COMMISSIONER OF INCOME TAX Vs. BISHAN SAROOP RAM KISHAN AGRO	May 27, 2011
COMMISSIONER OF INCOME TAX Vs. VIPIN GUPTA	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR ARORA	May 3, 2011
COMMISSIONER OF INCOME TAX Vs. SAS PHARMACEUTICALS	April 8, 2011
COMMISSIONER OF INCOME TAX Vs. PUROLATOR INDIA LIMITED	March 22, 2011
COMMISSIONER OF INCOME TAX Vs. DELHI RACE CLUB LTD.	March 3, 2011
COMMISSIONER OF INCOME TAX Vs. DELHI GOLF CLUB LTD	March 30, 2011
COMMISSIONER OF INCOME TAX Vs. COMMISSIONER OF INCOME TAX	October 31, 2011
COMMISSIONER OF INCOME TAX Vs. TULIP STAR HOTELS LTD	August 18, 2011
COMMISSIONER OF INCOME TAX Vs. VLS FOODS (P) LTD	July 25, 2011
COMMISSIONER OF INCOME TAX Vs. AJAY GUPTA	July 26, 2011
COMMISSIONER OF INCOME TAX Vs. ADHUNIK NIRYAT ISPAT LTD	July 28, 2011
COMMISSIONER OF INCOME TAX Vs. BETTERWAYS FINANCE & LEASING (P) LTD	May 24, 2011
COMMISSIONER OF INCOME TAX Vs. LE PASSAGE TO INDIA TOUR & TRAVELS P LTD	April 8, 2011
COMMISSIONER OF INCOME TAX Vs. CASIO INDIA LTD	May 10, 2011
COMMISSIONER OF INCOME TAX Vs. FAIZ MURTAZA ALI	May 10, 2011
COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED FINVEST & HOLDING LTD	May 10, 2011
COMMISSIONER OF INCOME TAX Vs. BHARAT ALUMINIUM CO. LTD	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. TULIP STAR HOTELS LTD	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. SUNIL CHOPRA	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. NHK JAPAN BROADCASTING CORPORATION	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. ASHOK LOGANI	May 11, 2011
COMMISSIONER OF INCOME TAX Vs. MAHINDRA FINLEASE (P) LTD	January 31, 2011
COMMISSIONER OF INCOME TAX Vs. ASIAN HOTELS LTD	February 3, 2011
COMMISSIONER OF INCOME TAX Vs. CHADHA AUTOMOBILES (INDIA)	January 24, 2011
COMMISSIONER OF INCOME TAX Vs. WHIRLPOOL OF INDIA LTD	January 24, 2011
COMMISSIONER OF INCOME TAX Vs. MODIPON LTD	January 25, 2011
COMMISSIONER OF INCOME TAX Vs. R.J. WOOD (P) LTD	January 25, 2011
COMMISSIONER OF INCOME TAX Vs. CARGILL GLOBAL TRADING (I) (P) LTD	February 17, 2011
COMMISSIONER OF INCOME TAX Vs. DYNAMIC VERTICAL SOFTWARE INDIA (P) LTD	February 22, 2011
COMMISSIONER OF INCOME TAX Vs. H.B. LEASING & FINANCE CO. LTD	February 28, 2011
COMMISSIONER OF INCOME TAX Vs. LATE C.R. DASS	March 17, 2011
COMMISSIONER OF INCOME TAX Vs. RANBAXY LABORATORIES LTD	March 17, 2011
COMMISSIONER OF INCOME TAX Vs. OSWAL CHEMICAL & FERTILISERS LTD	March 23, 2011
COMMISSIONER OF INCOME TAX Vs. ORACLE INDIA (P) LTD	March 30, 2011
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL CONSTRUCTION LTD	March 30, 2011
COMMISSIONER OF INCOME TAX Vs. CITI FINANCIALCONSUMER FIN. LTD	March 30, 2011
COMMISSIONER OF INCOME TAX Vs. HYDROCARBONS INDIA LTD	March 30, 2011
COMMISSIONER OF INCOME TAX Vs. CHANDRA KANT CHANU BHAI PATEL	March 30, 2011
COMMISSIONER OF INCOME TAX Vs. KRISHNA GUPTA	March 31, 2011
COMMISSIONER OF INCOME TAX Vs. NEW PALACE STORE	April 4, 2011
COMMISSIONER OF INCOME TAX Vs. SASHI PRAKASH KHEMKA	April 6, 2011
COMMISSIONER OF INCOME TAX Vs. RAJIV SHUKLA	April 8, 2011
COMMISSIONER OF INCOME TAX (CENTRAL)-II Vs. M.P. MEHROTRA	November 18, 2011
COMMISSIONER OF INCOME TAX - II Vs. KAS MOVIE PVT LTD.	November 18, 2011
COMMISSIONER OF INCOME TAX - II NEW DELHI Vs. MODERATE LEASING & CAPITAL SERVICES LTD.	November 18, 2011
COMMISSIONER OF INCOME TAX CENTRAL Vs. PADMINI TECHNOLOGIES LTD	September 14, 2011
COMMISSIONER OF INCOME TAX DEL Vs. M/S. MARUTI UDYOG LTD.	November 30, 2011
COMMISSIONER OF INCOME TAX DELHI Vs. NECTAR LIFE SCIENCE LTD	October 20, 2011
COMMISSIONER OF INCOME TAX DELHI Vs. MANOJ AGGARWAL	September 30, 2011
COMMISSIONER OF INCOME TAX DELHI Vs. PREETI N. AGGARAWALA	January 6, 2011
COMMISSIONER OF INCOME TAX DELHI-II, CENTRAL REVENUE BUILDING Vs. JUBILANT SECURITIES PVT. LTD	March 31, 2011
COMMISSIONER OF INCOME TAX NEW DELHI Vs. GITWAKO FARMA PVT LTD	February 18, 2011
COMMISSIONER OF INCOME TAX XIII Vs. RADHEY SHYAM BANSAL	May 30, 2011
COMMISSIONER OF INCOME TAX XIII Vs. MITTAL CONSUL	March 25, 2011
COMMISSIONER OF INCOME TAX, DELHI CENTRAL III Vs. MONI KUMAR SUBBA	March 30, 2011
COMMISSIONER OF INCOME TAX-IV, NEW DELHI Vs. ESCORTS AUTOMOTIVES LTD.	October 12, 2011
COMMISSIONER OF INCOME TAX-XII Vs. SH. HARBIR SINGH	January 19, 2011
COMMISSIONER OF INCOME TAX-XVIIAAYAKAR BHAWAN, DISTRICT CENTRE Vs. CADBURY INDIA LIMITED, NORTHERN REGION OFFICE	March 28, 2011
COMMISSIONER OF POLICE Vs. HARCHARAN VERMA	June 3, 2011
COMMISSIONER OF POLICE Vs. H C LAXMI CHAND	September 9, 2011
COMMISSIONER OF POLICE Vs. RANVIR SINGH	December 20, 2011
COMMISSIONER OF POLICE & ANR. Vs. SH. MANOJ KUMAR	December 7, 2011
COMMISSIONER OF WEALTH TAX Vs. CHELSFORD CLUB LTD	May 6, 2011
COMMISSIONER OF WEALTH TAX Vs. SOHNA FORGE PVT LTD	July 18, 2011
COMMISSIONER OF WEALTH TAX Vs. MOTOR AND GENERAL FINANCE LIMITED	February 18, 2011
COMMISSIONER, NAVODAYA VIDYALAYA SAMITI Vs. R.C. DUBEY	March 30, 2011
COMMR. OF INCOME TAX DELHI & ORS. Vs. B.K. BHAGAT	November 9, 2011
COMMR. OF WEALTH TAX DELHI-II Vs. M/S MG BUILDERS CO.	November 16, 2011
COMPETENT SERVICE Vs. LALA RAM SARUP INSTITUTE OF TB	September 6, 2011
COMPOSITE SECURITIES LTD. Vs. COL. AMAR SINGH AND ORS.	January 24, 2011
COMPUTECH ELECTRONICS Vs. UNITEL TECHONOLOGY	December 9, 2011
CONSITEX S A Vs. KAMINI JAIN	July 18, 2011
CONST AMAR SINGH Vs. UNION OF INDIA	September 23, 2011
CONST JAIBIR SINGH Vs. UNION OF INDIA	January 20, 2011
CONST TANVEER AHMED KHAN Vs. UOI	March 25, 2011
CONSTABLE GAJENDRA PRASHAD Vs. UOI	March 15, 2011
CONSTABLE MAHA SINGH Vs. DELHI POLICE & ANR.	October 3, 2011
CONSTRUCTION RASA PVT LTD Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LTD	April 1, 2011
CONSTRUCTION RESEARCH & TECHNOLOGY GMBH Vs. DIRK INDIA PRIVATE LIMITED	July 8, 2011
CONSULTING ENGINEERING SERVICES INDIA PVT LTD Vs. CHAIRMAN ESI CORPORATION	May 3, 2011
CONTAINER CORPORATION OF INDIA LTD Vs. SANJEEV KUMAR	October 10, 2011
CONTINENTAL TEXTILE MILLS LTD Vs. STATE	July 4, 2011
CONTROLA & SWITCHGEAR CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 14, 2011
CORPORATION BANK Vs. N.K. MALHOTRA	January 4, 2011
COSMO FILMS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 16, 2011
COUNCIL OF ARCHITECTURE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	September 7, 2011
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. PRAVEEN KUMAR KATYAL,FCA & ANR.	November 4, 2011
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. D R BAHL	January 3, 2011
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MANOJ KUMAR SACHDEVA	March 28, 2011
COURT ITS OWN MOTION Vs. UOI	January 12, 2011
COURT ON ITS MOTION Vs. DIRECTORATE OF EDUCATION GNCT OF DELHI	May 4, 2011
COURT ON ITS OWN MOTION Vs. RAHUL KHARE	July 26, 2011
COURT ON ITS OWN MOTION Vs. GOVT OF NCT DELHI	August 9, 2011
COURT ON ITS OWN MOTION Vs. STATE OF NCT OF DELHI	March 3, 2011
COURT ON ITS OWN MOTION Vs. STATE	November 30, 2011
COURT ON ITS OWN MOTION Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF AGRICULTURE	March 9, 2011
COURT ON ITS OWN MOTION Vs. U O I & ANR	May 25, 2011
COURT ON ITS OWN MOTION Vs. STATE	March 16, 2011
COX AND KINGS INDIA LTD Vs. INDIA RAILWAY CATERING AND TOURISM CORP LTD	September 6, 2011
CP MEIER Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.	December 23, 2011
CR DALAL Vs. UOI	August 17, 2011
CRAFTECH NUMERICS (P) LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	March 9, 2011
CRB CAPITAL MARKETS LTD. Vs. MR. ROBIN BANERJEE	February 1, 2011
CREATION DÃ©COR PVT. LTD. AND ORS. Vs. S.I.D.B.I	May 3, 2011
CREATIVE HOME FASHIONS LIMITED Vs. UNION OF INDIA	March 3, 2011
CRIMINAL JUSTICE SOCIETY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	March 23, 2011
CROMPTON GREAVES LTD Vs. M/S PUNIANI INDUSTRIAL CORP. & ANR.	November 23, 2011
CROWN BUILDTECH PVT LTD Vs. BHUPINDER LAL GHAI	September 5, 2011
CSIR Vs. S C LALI	September 7, 2011
CT AVIMANYU MOHANTY Vs. UNION OF INDIA	July 25, 2011
CT. AVIMANYU MOHANTY Vs. UNION OF INDIA (UOI) AND ORS.	July 25, 2011
CUSTOMS Vs. DINA ARUNA GUPTA	July 22, 2011
CUSTOMS Vs. KONAN JEAN	December 12, 2011
CUSTOMS Vs. MOHAMMAD BAGOUR	November 25, 2011
CYBER MEDIA INDIA LTD Vs. COMMISSIONER OF INCOME TAX	February 7, 2011
D B SAMUEL Vs. CENTRAL BUREAU OF INVESTIGATION	June 2, 2011
D D KAUSHIK Vs. UNION OF INDIA	March 18, 2011
D JAYACHANDRA NAIDU Vs. UOI	September 2, 2011
D K SHARMA Vs. UNION OF INDIA	April 8, 2011
D K WADHWA Vs. MCD	January 18, 2011
D M BHALLA Vs. STATE	February 2, 2011
D N KALIA Vs. R N KALIA	February 21, 2011
D P AGGARWAL Vs. J K CORPORATION LIMITED	January 17, 2011
D P SINGH Vs. GAGAN DEEP SINGH	April 4, 2011
D R GUPTA Vs. B B GUPTA	July 5, 2011
D V H INDUSTRIES Vs. HARTLEY KNITS	December 20, 2011
D V SINGH Vs. MUNICIPAL CORPORATION OF DELHI	March 18, 2011
D V SINGH Vs. PRITAM SINGH TANEJA	November 2, 2011
D.C. SAHAI Vs. INDIAN AIRLINES	November 14, 2011
D.K. ASSOCIATES Vs. CHANDER BHAN	December 22, 2011
D.K. GUPTA Vs. RAVINDER KISHORE SINHA	November 2, 2011
D.K. SRIVASTAVA Vs. UNION OF INDIA (UOI) AND ORS.	March 4, 2011
D.P.S. CHAWLA Vs. UNION OF INDIA	October 24, 2011
D.R. BATRA Vs. ARVINDER PAL SINGH MAKKAR	October 21, 2011
D.T.C. Vs. SMT. SATYA DEVI AND ORS.	April 28, 2011
D.T.C. Vs. KANWAR SINGH	May 4, 2011
DABUR INDIA LIMITED Vs. VISHWA PROPERTIES PVT. LTD.	February 21, 2011
DAKSHESH SHARMA Vs. VICE CHANCELLOR DELHI UNIVERSITY	September 1, 2011
DALBIR MALIK Vs. GNCTD	October 1, 2011
DALBIR SINGH Vs. STATE	August 18, 2011
DALBIR SINGH Vs. STATE	August 23, 2011
DALEY SINGH Vs. MUNICIPAL CORPORATION OF DELHI	April 5, 2011
DALIP KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	May 19, 2011
DALJIT KAUR Vs. AZAD SINGH	August 9, 2011
DALJIT KAUR Vs. GOVERNING BODY GURU HARKISHAN PUBLIC SCHOOL	September 21, 2011
DALJIT SINGH Vs. NEW INDIA ASSURANCE CO. LTD.	March 23, 2011
DALMIA BROTHERS (P.) LTD. Vs. COMMISSIONER OF INCOME TAX	November 23, 2011
DALMIA CEMENT (BHARAT) LTD. Vs. COMMISSIONER OF INCOME TAX	December 21, 2011
DALMIA PVT LTD Vs. COMMISSIONER OF INCOME TAX DELHI	September 26, 2011
DAMAYANTI VERMA Vs. LIC	July 25, 2011
DANISH Vs. STATE	November 8, 2011
DANNE Vs. STATE	July 5, 2011
DARSHAN KUMAR ANAND Vs. KRISHAN LAL CHADHA & ANR.	October 12, 2011
DARSHAN LAL NAGPAL Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	January 14, 2011
DARSHAN SINGH Vs. RAMESH CHOPRA	October 17, 2011
DARSHNA DEVI Vs. DDA	August 24, 2011
DASHRATHI MISHRA Vs. UOI	August 1, 2011
DAULAT RAM Vs. STATE	March 9, 2011
DAULAT SINGH GOSAIN Vs. THE MANGT. OF S.M.S. ASSOCIATES P. LTD.	November 30, 2011
DAVINDER AGGARWAL Vs. BENNETT COLEMN AND CO. LTD.	September 23, 2011
DAVINDER KUMAR JAIN Vs. SANJEEV SINGH	July 29, 2011
DAYA RAM Vs. UOI	July 6, 2011
DAYA RAM VERMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	October 18, 2011
DAYA SHANKAR Vs. STATE OF DELHI	January 14, 2011
DAYAL SINGH Vs. DDA AND ORS.	May 6, 2011
DAYAWATI KHANNA Vs. SUMAN MEHRA	March 11, 2011
DDA Vs. KRISHNA CONSTRUCTION CO	September 26, 2011
DDA KARAMCHARI MORCHA (REGD.) AND ANR. Vs. D.D.A. AND ORS.	February 9, 2011
DE NORA INDIA LIMITED Vs. UNION OF INDIA	July 5, 2011
DEBASHISH BHATTACHARYA Vs. UOI	May 30, 2011
DEEP CHAND Vs. DDA	August 19, 2011
DEEP CHAND BHARTI Vs. FOOD CORPORATION OF INDIA	March 16, 2011
DEEP NARAYAN Vs. UNION OF INDIA	September 14, 2011
DEEPA TRADE AND COMMERCE LTD Vs. RAJ BHALLA	November 17, 2011
DEEPAK Vs. STATE	December 23, 2011
DEEPAK Vs. STATE	August 10, 2011
DEEPAK Vs. SURENDER KUMAR & ORS.	December 9, 2011
DEEPAK @ SUDEEP GUPTA Vs. STATE	May 30, 2011
DEEPAK GARG Vs. STATE	August 9, 2011
DEEPAK GUPTA Vs. JOINT COMMISSIONER OF POLICE	October 13, 2011
DEEPAK KHOSLA Vs. UNION OF INDIA	August 9, 2011
DEEPAK KHOSLA Vs. DELHI HIGH COURT	January 17, 2011
DEEPAK KHOSLA Vs. UNION OF INDIA & ORS	May 11, 2011
DEEPAK KUMAR Vs. STATE	July 8, 2011
DEEPAK KUMAR PATHAK Vs. MCD	January 21, 2011
DEEPAK SARASWAT AND ANR. Vs. GNCT DELHI AND ANR.	September 13, 2011
DEEPAK SHARMA Vs. STATE OF DELHI	March 9, 2011
DEEPAK SINGH Vs. STATE	March 9, 2011
DEEPALI DESIGNS AND EXHIBITS PRIVATE LIMITED Vs. PICO DEEPALI OVERLAYS CONSORTIUM	February 21, 2011
DEEPTI MANDLAUS Vs. STATE GOVT OF NCT OF DELHI	April 5, 2011
DELHI ABHIBHAVAK MAHASANGH Vs. GOVT OF NCT OF DELHI	August 12, 2011
DELHI ADMINISTRATION THROUGH FOOD INSPECTOR Vs. NARAYAN DASS	December 12, 2011
DELHI ADMN Vs. JAI PRAKASH	January 10, 2011
DELHI ANUSUCHIIT JAATI VIKAS SANGHTAN Vs. GOVT OF NCT OF DELHI	July 18, 2011
DELHI ASSAM ROADWAYS CORPORATION LTD Vs. THE ORIENTAL INSURANCE COMPANY LTD	December 9, 2011
DELHI AUTOMOBILES AND LTD Vs. KISHAN GOPAL AHUJA	February 17, 2011
DELHI CANTONMENT BOARD Vs. SH. D.P. MITTAL	December 12, 2011
DELHI CANTONMENT BOARD Vs. SH. BALWAN SINGH	March 25, 2011
DELHI CANTT BOARD Vs. QUARTS CONTROL COMMUNICATION AND SYSTEM	September 16, 2011
DELHI CHEMICAL AND PHARMACEUTICALS WORKS PVT LTD Vs. HIMGIRI REALTORS PVT LTD	July 4, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SUBHAKAR TIWARI	June 1, 2011
DELHI DEVELOPMENT AUTHORITY Vs. RAM KUMAR AGGARWAL	June 3, 2011
DELHI DEVELOPMENT AUTHORITY Vs. G S LUTHRA	March 30, 2011
DELHI DEVELOPMENT AUTHORITY Vs. MODERN PUBLIC SCHOOL EDUCATION SOCIETY	March 10, 2011
DELHI DEVELOPMENT AUTHORITY Vs. GAUTAM HOSPITAL	January 11, 2011
DELHI DEVELOPMENT AUTHORITY Vs. LAXMI KHURANA	January 7, 2011
DELHI DEVELOPMENT AUTHORITY Vs. JAYSHREE BAGLEY	January 6, 2011
DELHI DEVELOPMENT AUTHORITY Vs. MADHU MEHRA	January 31, 2011
DELHI DEVELOPMENT AUTHORITY Vs. H C SAREEN	September 21, 2011
DELHI DEVELOPMENT AUTHORITY Vs. A.S.SACHDEVA	December 8, 2011
DELHI DEVELOPMENT AUTHORITY Vs. VIDEOCON INDUSTRIES LTD	November 14, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SURESH GUPTA	September 29, 2011
DELHI DEVELOPMENT AUTHORITY Vs. VIJAY PAL SINGH	September 27, 2011
DELHI DEVELOPMENT AUTHORITY Vs. BEEKAY PESTICIDES PVT. LTD.	September 6, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SH. SURESH KUMAR DIWAN	October 10, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SH. SURENDRA KUMAR MEENA	October 10, 2011
DELHI DEVELOPMENT AUTHORITY Vs. M/S RAM CHAND PRUTHI & SONS	November 9, 2011
DELHI DEVELOPMENT AUTHORITY Vs. KANTA MITTAL	May 31, 2011
DELHI DEVELOPMENT AUTHORITY Vs. BALRAJ VIRMANY	May 31, 2011
DELHI DEVELOPMENT AUTHORITY Vs. S S JETELY	March 7, 2011
DELHI DEVELOPMENT AUTHORITY Vs. HANS RAJ BATHEJA	March 30, 2011
DELHI DEVELOPMENT AUTHORITY Vs. J S CHAUDHARY	November 30, 2011
DELHI DEVELOPMENT AUTHORITY Vs. HAKAM SINGH AND ANR.	March 30, 2011
DELHI DEVELOPMENT AUTHORITY Vs. R.N. CHOPRA	May 19, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SHRI PREM KUMAR AND ORS.	May 13, 2011
DELHI DEVELOPMENT AUTHORITY Vs. GURBAX SINGH AND ANR.	April 20, 2011
DELHI FLOWERS CUTTERS Vs. GNCTD	July 28, 2011
DELHI GURGAON SUPER CONNECTIVITY LIMITED Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	July 4, 2011
DELHI HIGH COURT BAR ASSOCIATION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	May 23, 2011
DELHI HIGH COURT BAR ASSOCIATION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	April 29, 2011
DELHI JAL BOARD Vs. SHARAD KUMAR	April 18, 2011
DELHI JAL BOARD Vs. SUNIL KUMAR	December 19, 2011
DELHI JAL BOARD CONTRACTORS WELFARE ASSOCIATION Vs. DELHI JAL BOARD AND ORS.	May 30, 2011
DELHI JAL BOARD CONTRACTORS WELFARE ASSOCIATION (R Vs. DELHI JAL BOARD & ORS	January 17, 2011
DELHI METRO RAIL CORPORATION LIMITED Vs. SIMPLEX INFRASTRUCTURES LIMITED	August 26, 2011
DELHI METRO RAIL CORPORATION LTD Vs. SUDHIR VOHRA	August 1, 2011
DELHI METRO RAIL CORPORATION LTD Vs. SAMRAT RANGA	July 7, 2011
DELHI METRO RAIL CORPORATION LTD. Vs. MS. POONAM & ORS.	November 2, 2011
DELHI MUSIC SOCIETY Vs. DIRECTOR GENERAL OF INCOME TAX	December 16, 2011
DELHI POLLUTION CONTROL COMMITTEE Vs. OSHO UPWAN	July 15, 2011
DELHI PROPERTIES & ORS Vs. BRITISH MOTOR CAR CO 1934 LTD	November 21, 2011
DELHI STATE BHARAT SCOUTS AND GUIDES Vs. LAND AND DEVELOPMENT OFFICE	March 25, 2011
DELHI STATE CIVIL SUPPLY CORPN LTD Vs. K N R TRADING COMPANY	January 17, 2011
DELHI STATE CIVIL SUPPLY CORPORATION LTD Vs. BHAGWATI	January 6, 2011
DELHI STATE INDUST DEVP CORPN Vs. DELHI YOUNG ENTREP ASSOC	March 21, 2011
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. M/S. INDIAN DIAMOND INDUSTRY & ORS.	November 22, 2011
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEV CORPN LTD Vs. ROAD MASTER INDUSTRIES INDIA P LTD	April 19, 2011
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. J K SYNTHETICS LTD	April 4, 2011
DELHI STOCK EXCHANGE ASSO LTD Vs. UJALA LEASING LTD	October 5, 2011
DELHI SUBORDINATE SERVICES SELECTION AND ORS. Vs. SHRI SURAJ BHAN	May 3, 2011
DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR. Vs. PREETI RATHI & ORS.	November 15, 2011
DELHI SUBORDINATE SERVICES SELECTION BOARD AND ANR. Vs. VANDANA	May 3, 2011
DELHI TAMIL EDUCATION SOCIETY Vs. DIRECTORATE OF EDUCATION	July 26, 2011
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD Vs. SETH PROPERTIES	July 22, 2011
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	July 27, 2011
DELHI TRANSPORT CORPORATION Vs. SANTRA DEVI	July 19, 2011
DELHI TRANSPORT CORPORATION Vs. SUDAN PAL	April 18, 2011
DELHI TRANSPORT CORPORATION Vs. BRAHAM PRAKASH	July 4, 2011
DELHI TRANSPORT CORPORATION Vs. KANWAR LAL	June 2, 2011
DELHI TRANSPORT CORPORATION Vs. RAMESH CHANDER	April 4, 2011
DELHI TRANSPORT CORPORATION Vs. RAM PHAL	April 1, 2011
DELHI TRANSPORT CORPORATION Vs. MADAN GOPAL	January 3, 2011
DELHI TRANSPORT CORPORATION Vs. KISHAN LAL EX DRIVER	February 8, 2011
DELHI TRANSPORT CORPORATION Vs. DEVENDER KUMAR	September 6, 2011
DELHI TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL & ANR.	November 17, 2011
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR SHARMA	August 23, 2011
DELHI TRANSPORT CORPORATION Vs. BASU DEV	September 21, 2011
DELHI TRANSPORT CORPORATION Vs. SATPAL	September 22, 2011
DELHI TRANSPORT CORPORATION Vs. BIRMATI	March 17, 2011
DELHI TRANSPORT CORPORATION Vs. SITA DEVI	May 27, 2011
DELHI TRANSPORT CORPORATION Vs. RAVI KUMAR	May 27, 2011
DELHI TRANSPORT CORPORATION Vs. SH. MILAP CHAND GROVER	March 10, 2011
DELHI TRANSPORT CORPORATION Vs. RAJ KUMAR	May 13, 2011
DELHI TRANSPORT CORPORATION Vs. SURESH KUMAR	May 4, 2011
DELHI TRANSPORT CORPORATION Vs. USHA RANI AND ORS.	March 7, 2011
DELHI TRANSPORT CORPORATION Vs. JAI PAL SINGH	May 27, 2011
DELHI TRANSPORT CORPORATION Vs. VIR SINGH	February 10, 2011
DELHI TRANSPORT CORPORATION Vs. MANMOHAN	March 7, 2011
DELHI TRANSPORT CORPORATION Vs. BRIJ BHUSHAN	January 11, 2011
DELHI TRANSPORT CORPORATION AND ANR. Vs. SHRI. YASHPAL SHARMA	May 2, 2011
DELHI TRANSPORT CORPORTION Vs. KHEMCHAND	April 5, 2011
DELHI UNIVERSITY TEACHERS ASSN Vs. UNIVERSITY OF DELHI	May 16, 2011
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. G S MEHRA	September 12, 2011
DENA BANK Vs. KAMLESH RANI	March 31, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. INSILCO LTD	April 29, 2011
DEPUTY DIRECTOR OF INCOME TAX Vs. SHANTI DEVI PROGRESSIVE EDUCATION SOCIETY	February 10, 2011
DESH BANDHU CHITTARANJAN MEMORIAL SOCIETY Vs. MILAN	November 28, 2011
DESH RAJ Vs. JAY PAL SINGH	November 29, 2011
DESH RAJ Vs. UNION OF INDIA	September 22, 2011
DESH RAM Vs. THE CHIEF SECRETARY GOVT. OF NCT AND ORS.	November 8, 2011
DESIGN ATELIER Vs. LOH VANIJYA P LTD	January 7, 2011
DEV DATT Vs. THE CHIEF SECRETARY GOVT. OF NCT AND ORS.	November 8, 2011
DEV DUTT SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	January 25, 2011
DEV LAL Vs. STATE	May 24, 2011
DEV PRIYE SAINI Vs. GOVT OF NCT OF DELHI	January 25, 2011
DEV RAJ SINGH Vs. UNION OF INDIA	July 6, 2011
DEV RAJ SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.	April 27, 2011
DEVA NAND SHAH Vs. A V I PLAST	May 24, 2011
DEVENDER Vs. STATE	October 18, 2011
DEVENDER ALIAS KALLU Vs. STATE	May 10, 2011
DEVENDER KUMAR Vs. STATE	July 29, 2011
DEVENDER KUMAR Vs. STATE	February 14, 2011
DEVENDER KUMAR BAJAJ Vs. SATISH KUMAR BAJAJ	November 16, 2011
DEVENDER SINGH & ORS. Vs. STATE, GOVT OF NCT OF DELHI	December 1, 2011
DEVENDRA GUPTA Vs. SHREE RATHI STEELS LTD	January 25, 2011
DEVENDRA KUMAR Vs. GOVT OF NCT OF DELHI	May 9, 2011
DEVENDRA KUMAR Vs. MCD	June 3, 2011
DEVESH PALIWAL Vs. STATE & ANR.	November 25, 2011
DEVI DARSHAN SETH Vs. UNION OF INDIA	May 5, 2011
DEVI DASS Vs. STATE OF DELHI AND ORS.	July 13, 2011
DEVI FASHIONS DREAMS PVT LTD. Vs. OMKAR SINGH GAUTAM	September 2, 2011
DEVI LAL AND ANR. Vs. C.R.P.F. AND ANR.	July 12, 2011
DEVI LAL GARG Vs. HARI KUMAR SHARMA	February 18, 2011
DEVI SHANKAR SHARMA Vs. STATE	April 8, 2011
DEVINDER KUMAR ALIAS BITTU Vs. STATE	February 15, 2011
DEVINDER KUMAR GUPTA Vs. REALOGY CORPORATION	May 4, 2011
DEVINDER KUMAR GUPTA Vs. REALOGY CORPORATION	July 25, 2011
DEVKI NANDAN MALHOTRA Vs. RAJENDRA SINGH	October 3, 2011
DEVRAJ Vs. BSES YAMUNA POWER LTD	February 22, 2011
DEVYANI INTERNATIONAL LIMITED Vs. MCD	April 5, 2011
DFTRY BHIMRAJ SINGH AND ORS Vs. UNION OF INDIA AND ORS	September 28, 2011
DHABALENDU SAMANTHA Vs. STATE	January 12, 2011
DHAN BAHADUR ALIAS RAJU Vs. STATE OF NCT OF DELHI	February 25, 2011
DHANANJAY SINGH BHADORIA Vs. STATE	May 31, 2011
DHANI RAM Vs. GOVT OF NCT OF DELHI	August 10, 2011
DHANPATI RAM Vs. UOI	April 20, 2011
DHANWANTI DEVI Vs. OM PRAKASH	September 26, 2011
DHANWANTRI AYURVEDIC MEDICAL COLLEGE AND HOSPITAL & ANR. Vs. UOI AND ANR.	December 12, 2011
DHAPU Vs. GOVT OF N C T OF DELHI	February 4, 2011
DHARAM BIR SINGH Vs. UNION OF INDIA	October 21, 2011
DHARAM PAL Vs. FATEH SINGH	January 18, 2011
DHARAM PAL Vs. SHASHI KANT SAINI	March 1, 2011
DHARAM PAL Vs. UNION OF INDIA	June 1, 2011
DHARAM PAL Vs. MEENA SHARMA	September 26, 2011
DHARAM PAL DIXIT Vs. DAULAT RAM DIXIT	December 15, 2011
DHARAM PAL SATYA PAL LTD Vs. COMMISSIONER VALUE ADDED TAX	September 2, 2011
DHARAM RAJ Vs. DELHI TRANSPORT CORPORATION	May 25, 2011
DHARAM SINGH Vs. UNION OF INDIA	July 7, 2011
DHARAM SINGH Vs. STATE & ANR.	November 24, 2011
DHARAMBIR Vs. STATE	July 26, 2011
DHARAMBIR KHATTAR Vs. GNCTD & ORS	October 5, 2011
DHARAMBIR SINGH Vs. UNION OF INDIA	September 28, 2011
DHARAMPAL Vs. STATE	July 28, 2011
DHARAMPAL PREMCHAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 12, 2011
DHARAMPAL SATYAPAL Vs. CIT	January 24, 2011
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA	May 25, 2011
DHARAMPAL SINGH Vs. STATE GNCT OF DELHI	October 10, 2011
DHARAMRAJ ALIAS SANJAY ALIAS SIKTAN Vs. STATE NCT OF DELHI	September 22, 2011
DHARAMSHALA LALA LACHMAN DASS TRUST Vs. SUNITA SHARMA	May 13, 2011
DHARAMVIR SINGH ALIAS DEEPAK Vs. STATE(NCT OF DELHI	August 25, 2011
DHARAMWATI Vs. SATBIR SINGH	October 31, 2011
DHARMARTH AUSHDHALAYA PARBANDHAK COMMITTEE Vs. MOOL RAJ AGGARWAL	May 4, 2011
DHARMBIR ALIAS DHARMA Vs. STATE	October 13, 2011
DHARMENDER KUMAR Vs. THE DEPUTY COMMISSIONER OF POLICE (LICENSING) AND ANR.	September 14, 2011
DHARMENDRA ALIAS DHARMENDRA KUMAR ALIAS ALOK Vs. KRISHNA KUMAR ALIAS KALU	July 21, 2011
DHARMENDRA SINGH Vs. UOI	April 25, 2011
DHARMINDER ALIAS DHARMA Vs. STATE	February 21, 2011
DHAWANDEEP RESIDENTS WELFARE ASSOCIATION (REGD.) Vs. UNION OF INDIA (UOI) AND ORS.	May 31, 2011
DHEERAJ CHOPRA & ORS. Vs. STATE & ANR.	December 13, 2011
DHIMESH KUMAR Vs. STATE OF N C T OF DELHI	May 11, 2011
DHIRENDRA KUMAR SINGH Vs. UOI	April 25, 2011
DHRUBA DASGUPTA Vs. SURJENDU SHEKHAR GHOSH	July 21, 2011
DHRUV KUMAR GUPTA & ANR Vs. DWARKA NATH @ MAST RAM	May 6, 2011
DHYAN SINGH Vs. GOVT OF NCT OF DELHI	June 1, 2011
DIGAMBER PRASAD JAIN AND ANR. Vs. TANVEER AHMED AND ORS.	November 30, 2011
DIKAR SINGH Vs. GOVT. OF NCT OF DELHI AND ANR.	July 6, 2011
DILARA PARVIN ALI Vs. SECRETARY, CBSE AND ORS.	May 13, 2011
DILBAHAR @ BABU Vs. GNCT OF DELHI	November 8, 2011
DILEEP KUMAR AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.	January 31, 2011
DILEEP MAHESHWARI Vs. CEMINDIA COMPANY LTD	July 20, 2011
DILIP JAIN Vs. KISHAN PAL	July 26, 2011
DILIP KUMAR Vs. AMRIT RAI AGGARWAL	January 31, 2011
DILIP KUMAR BHARGAVA Vs. URMILA DEVI SHARMA	March 31, 2011
DILIP KUMAR JAIN Vs. OM PRAKASH GUPTA	November 2, 2011
DILIP KUMAR SAHA Vs. PUNJAB NATIONAL BANK	September 27, 2011
DILSHAD Vs. STATE	April 29, 2011
DINESH Vs. APSOM INFOTEX LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE SH. K.L. KAPOOR	March 29, 2011
DINESH CHANDRA DAS Vs. JAGDISH CHANDRA CHANANA	August 9, 2011
DINESH KUMAR Vs. REGISTRAR OF SOCIETIES	July 11, 2011
DINESH KUMAR Vs. DELHI COOPERATIVE GROUP HOUSING SOCIETY LTD	January 21, 2011
DINESH KUMAR ALIAS DINU Vs. STATE	July 11, 2011
DINESH KUMAR ATRI Vs. UOI	March 10, 2011
DINESH KUMAR GOEL Vs. COMMISSIONER OF INCOME TAX	May 11, 2011
DINESH KUMAR MISHRA Vs. UNION OF INDIA	May 18, 2011
DINESH MONGA Vs. V P DUGGAL	June 3, 2011
DINESH RAJ GUPTA Vs. MAHENDER SINGH AND ORS.	February 22, 2011
DINESH SINGH Vs. STATE	December 19, 2011
DIPIN ARORA Vs. SHIVAJI COLLEGE	July 8, 2011
DIPIN ARORA Vs. SHIVAJI COLLEGE AND ORS.	May 24, 2011
DIPLOMATIC TRAVEL POINT P LTD Vs. CONSOLIDATED PRODUCTS CORPORATION P LTD	January 3, 2011
DIRECTOR GENERAL OF INCOME TAX Vs. BOARD FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION	March 23, 2011
DIRECTOR GENERAL, ESI CORPORATION AND ANR. Vs. PAWAN KUMAR VERMA AND ANR.	March 17, 2011
DIRECTOR LALARAM SARUP INSTITUTE FOR TUBERCULOSIS & RESPIRATORY Vs. PRABHU LAL JAT	January 19, 2011
DIRECTOR OF EDUCATION Vs. KRISHNA KUMARI	January 7, 2011
DIRECTOR OF EDUCATION Vs. SARA VERMA	February 7, 2011
DIRECTOR OF INCOME TAX Vs. MOOL CHAND KHAIRATI RAM TRUST	April 4, 2011
DIRECTOR OF INCOME TAX Vs. ERICSSON A B	December 23, 2011
DIRECTOR OF INCOME TAX Vs. INTERNATIONAL TAXATION	August 30, 2011
DIRECTOR OF INCOME TAX Vs. MODERN CHARITABLE FOUNDATION	May 18, 2011
DIRECTOR OF INCOME TAX Vs. DSD NOELL GMBH	May 18, 2011
DIRECTOR OF INCOME TAX Vs. BRAHAMPUTRA CAPITAL FINANCIAL SERVICES LTD	May 18, 2011
DIRECTOR OF INCOME TAX Vs. SHREE RADHA KRISHAN CHARITABLE TRUST	March 30, 2011
DIRECTOR OF INCOME TAX Vs. BBC WORLDWISE LTD	September 30, 2011
DIRECTOR OF INCOME TAX Vs. COMMERCE TEACHERS ASSOCIATION	September 20, 2011
DIRECTOR OF INCOME TAX Vs. INDIA HABITAT CENTRE	October 12, 2011
DIRECTOR OF INCOME TAX Vs. DSD NOELL GMBH	January 31, 2011
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	September 19, 2011
DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE Vs. BRIJESH KANODIA	February 22, 2011
DIRECTORATE OF ENFORCEMENT Vs. RENU VIJ	September 30, 2011
DIRECTORATE OF ENFORCEMENT Vs. M. SHAMBA SHIVA RAO	April 20, 2011
DIRECTORATE OF REVENUE INTELLIGENCE Vs. UTTAM CHAND	December 19, 2011
DIRECTORATE OF REVENUE INTELLIGENCE Vs. BITOREN DOLORES FERNANDEZ	September 16, 2011
DIRECTORATE OF REVENUE INTELLIGENCE Vs. PAWAN KUMAR	January 4, 2011
DIRECTORATE OF REVENUE INTELLIGENCE Vs. RAJ KUMAR ARORA	July 13, 2011
DISNEY ENTERPRISES INC Vs. GURCHARAN BATRA	October 24, 2011
DISNEY ENTERPRISES INC Vs. HARAKCHAND KENIYA	October 24, 2011
DISNEY ENTERPRISES, INC & ANR. Vs. GURMEET SINGH & ORS.	October 20, 2011
DIVYA SOOD Vs. RENU BAJAJ	January 31, 2011
DIWAN CHAND Vs. DELHI DEVELOPMENT AUTHORITY	February 10, 2011
DLF LIMITED Vs. ADDITIONAL DIRECTOR GENERAL COMPETETION COMMISSION OF INDIA	January 4, 2011
DLF LIMITED Vs. PUNJAB NATIONAL BANK	May 27, 2011
DLF LTD Vs. KIMSUK KRISHNA SINHA	July 21, 2011
DLF UNIVERSAL LIMITED Vs. SOHAN LAL	April 25, 2011
DLF UNIVERSAL LTD Vs. UOI	March 21, 2011
DOLLY CHANDRA Vs. RAMESHWAR PRASAD	September 8, 2011
DOOARS TRANSPORT LTD Vs. PRAN KAPOOR	March 25, 2011
DOUBLE COIN HOLDINGS LTD Vs. TRANS TYRES INDIA PVT LTD	April 20, 2011
DR MUVEEN KUMAR Vs. UNIVERSITY	June 3, 2011
DR. (MRS) SUMAN SINGH CHAUHAN Vs. BHARAT SCOUTS AND GUIDES AND ANR.	February 7, 2011
DR. ALOYS WOBBEN Vs. UNION OF INDIA (UOI) AND ORS.	May 20, 2011
DR. ALOYS WOBBEN Vs. UNION OF INDIA (UOI) AND ORS.	February 18, 2011
DR. FAZAL-UL-HAQ Vs. SH. ABDUL HAQ AND ORS.	March 29, 2011
DR. JASVEER SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	March 22, 2011
DR. MANOJ K. DASH Vs. FEDERATION OF INDIAN MINERAL INDUSTRIES	February 7, 2011
DR. MRS. V.V. GUJRAL AND ORS. Vs. PUSHPA SHARMA AND ANR.	July 5, 2011
DR. N.P.S. CHAWLA Vs. STATE & ORS.	November 25, 2011
DR. NARESH KUMAR GUPTA Vs. UNION OF INDIA (UOI) AND ORS.	March 30, 2011
DR. R.K. ANAND Vs. U.O.I. & ORS.	November 24, 2011
DR. R.L. ARORA Vs. I.C.A.R AND ANR.	September 14, 2011
DR. RAKESH VARMA Vs. AIR FORCE GOLF CLUB	March 23, 2011
DR. RAM KUMAR KHANDELWAL Vs. SMT. CHANDAN GUPTA AND ANR.	February 8, 2011
DR. RAVI PRAKASH Vs. UNION OF INDIA (UOI) AND ORS.	July 13, 2011
DR. SAHADEVA SINGH Vs. UNION OF INDIA (UOI) AND ORS.	April 19, 2011
DR. SOM DUTT BUTTA (DECEASED) THROUGH L.RS. Vs. UNION OF INDIA (UOI) AND ORS.	May 23, 2011
DR. STYA PAUL Vs. THE STATE AND ORS.	March 25, 2011
DR. V. DHARMALINGAM Vs. UNION OF INDIA (UOI) AND ORS.	August 8, 2011
DR. VASDEV NARANG Vs. THE LT. GOVERNOR GNCT OF DELHI AND ORS.	May 4, 2011
DR. VINOD PURI Vs. UNION OF INDIA AND OTHERS	September 30, 2011
DR. VIRENDER SINGH LATHER Vs. THE SECRETARY A.S.R.B. AND ANR.	March 10, 2011
DREAM CREATIONS Vs. PALI RAM	March 18, 2011
DREAM LAND AND CO Vs. SHANTI NARAIN BHATNAGAR	February 4, 2011
DRI Vs. RAJ KUMAR MEHTA	July 12, 2011
DRI Vs. STATE	November 15, 2011
DRI Vs. EMMANUEL CHILKEZIE	September 16, 2011
DRS LOGISTICS P LTD Vs. DRS DILIP ROADLINES PVT LTD	September 7, 2011
DSR STEELS PVT LTD Vs. UNION OF INDIA	January 28, 2011
DSSSB Vs. MUKESH KUMAR	July 25, 2011
DTC Vs. NARENDRA KUMAR	July 19, 2011
DTC Vs. RAM AVTAR SHARMA	July 19, 2011
DTC Vs. JAI BHAGWAN	May 9, 2011
DTC Vs. P O INDUSTRIAL TRIBUNAL	February 14, 2011
DTC Vs. PREM CHAND EX SWEEPER	January 10, 2011
DTC Vs. SATBIR SINGH	March 23, 2011
DTC Vs. LATA MANSUKHANI	August 10, 2011
DTC Vs. KARTAR SINGH & ORS.	December 1, 2011
DTC Vs. P.O, INDUSTRIAL TRIBUNAL NO. II AND ORS.	January 14, 2011
DUKHNIWARAN TAXI STAND Vs. DDA	September 23, 2011
DURGA DASS BANKA Vs. AJIT SINGH	November 1, 2011
DURGA INDUSTRIES Vs. SALES TAX OFFICER	March 30, 2011
DURGA RAM Vs. STATE	February 1, 2011
DURGA SHAW & ANR. Vs. STATE NCT OF DELHI	December 14, 2011
DUSHYANT VERMA Vs. TEK CHAND	August 30, 2011
DVR RAVINDER SINGH Vs. UOI	July 19, 2011
DWARIKA MAHTO Vs. UNION OF INDIA	September 23, 2011
DWARIKADHISH SPINNERS LIMITED Vs. UCO BANK	February 8, 2011
DY. CONSERVATOR OF FORESTS AND ANR. Vs. TOMAR CHEMICALS PVT. LTD. AND ANR.	February 4, 2011
DY. GENERAL MANAGER, STATE BANK Vs. VIJAY SINGH	February 2, 2011
DYNAMIC CONTINENTAL PVT LTD Vs. UCO BANK	January 21, 2011
EARTHTHECH ENTERPRISES LTD. Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD.	November 17, 2011
EASTERN CONNEXION Vs. STATE	December 19, 2011
EDUCATIONAL CONSULTANTS INDIA LTD. SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA & ORS.	December 7, 2011
EICHER GOODEARTH LTD. Vs. AMERICAN AUTOMOBILES	November 28, 2011
EKTA GUPTA Vs. MANISH BHATNAGAR	February 21, 2011
ELEPHANTA OIL AND VANASPATI INDUSTRIES LTD Vs. STATE	February 2, 2011
EMERGENT GENETICS INDIA PVT LTD Vs. SHAILENDRA SHIVAM	August 2, 2011
EMPEE DISTILLERIES LTD Vs. S.S.ENTERPRISES PVT. LTD	July 25, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. COMPUTAL SYSTEM	November 15, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOLD STAR HOTEL PVT LTD	December 8, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. INTERCRAFT LIMITED AND ANR.	September 13, 2011
ENKAY ELECTRICALS INDIA REGD Vs. DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS DELHI DIRECTORATE OF QUALITY ASSURANCE	August 9, 2011
ENTERTAINMENT NETWORK INDIA LTD. Vs. SUPER CASSETTES INDUSTRIES LTD. AND ORS.	May 11, 2011
ERICSSON AB Vs. ADDITIONAL DIRECTOR OF INCOME TAX	February 4, 2011
ESAB INDIA LIMITED Vs. SPECIAL DIRIECTOR OF ENFORCEMENT	March 8, 2011
ESPN SOFTWARE INDIA PRIVATE LTD. Vs. TUDU ENTERPRISE AND ORS.	February 18, 2011
ESS AAR UNIVERSAL PVT LTD Vs. PRESTIGE H M POLYCONTAINERS LTD	February 24, 2011
ESSAR STEEL LIMITED Vs. UNION OF INDIA	September 29, 2011
ESSEL SPORTS PVT LTD Vs. BOARD OF CONTROL FOR CRICKET	March 31, 2011
ESTER INDUSTRIES LIMITED Vs. AMARSONS COMMERCIALS PVT. LTD.	March 10, 2011
ESTOCORP INDIA P. LTD. Vs. UNION OF INDIA	February 3, 2011
ESVEE POLYMERS MFG CO Vs. JIWAN INDUSTRIES PVT LTD	July 15, 2011
EVENEET SINGH Vs. PRASHANT CHAUDHRI	April 29, 2011
EVENEET SINGH Vs. PRASHANT CHAUDHARI	November 8, 2011
EVENT AND ENTERTAINMENT MANAGEMENT ASSOCIATION Vs. UNION OF INDIA & ORS.	May 2, 2011
EVENT AND ENTERTAINMENT MANAGEMENT ASSOCIATION Vs. UNION OF INDIA	May 25, 2011
EVEREADY INDUSTRIES INDIA LTD Vs. SANJAY CHADHA	November 28, 2011
EVEREST KANTO CYLINDERS LTD Vs. AGRO IMPEX (I) PVT. LTD	December 7, 2011
EX CONST JANDEL SINGH Vs. UOI	April 8, 2011
EX CONST SANTOSH KUMAR Vs. UOI	April 26, 2011
EX CONST YOGESH KUMAR Vs. UOI	April 19, 2011
EX CONSTABLE AJAY KUMAR Vs. UNION OF INDIA	August 10, 2011
EX CONSTABLE CHANDER BHAN SINGH Vs. UNION OF INDIA	July 11, 2011
EX CONSTABLE GURDEEP SINGH Vs. UOI	February 22, 2011
EX CONSTABLE NARESH KUMAR Vs. COMMISSIONER OF POLICE DELHI	September 28, 2011
EX CONSTABLE SHIV RAM Vs. UNION OF INDIA	March 1, 2011
EX CONSTABLE VINOD KR SINGH Vs. UNION OF INDIA	September 5, 2011
EX CT GD ASHOK KUMAR Vs. UOI	September 28, 2011
EX CT MAHADEV Vs. UOI	March 3, 2011
EX CT RAJESH KUMAR Vs. UOI	January 25, 2011
EX HC JATAN SINGH Vs. UOI	May 9, 2011
EX HEAD CONSTABLE DEV DUTT Vs. COMMISSIONER OF POLICE	February 1, 2011
EX NAIK RAJESHWAR SINGH Vs. UOI	March 7, 2011
EX SGT MADAN PAL SINGH Vs. UNION OF INDIA & ORS	December 21, 2011
EX SUB INSPECTOR CHET RAM Vs. UNION OF INDIA (UOI) AND ANR.	February 24, 2011
EX. NK. SANWAT SINGH Vs. UNION OF INDIA	March 3, 2011
EXECUTIVE ENGINEER A DIV Vs. RADHEY LAL	September 1, 2011
EXECUTIVE ENGINEER CD II Vs. SHRI SYAM LAL GOVERNMENT CONTRACTOR	September 22, 2011
EXECUTIVE ENGINEER CPWD Vs. GURUCHARAN	July 15, 2011
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED Vs. INTERNATIONAL ELECTRIC CO	August 17, 2011
F HOFFMAN LA ROCHE LTD Vs. REDDYS LABORATORIES LTD	August 16, 2011
FAB INDIA OVERSEAS PVT. LTD Vs. COMMISSIONER OF INCOME TAX	May 16, 2011
FABRIC AID INDIA Vs. COLTON INDIA LTD. AND ANR.	February 3, 2011
FAEEL AHMED Vs. ISLAM AHMED	April 7, 2011
FAHAD HASSAN Vs. JAMIA MILIA ISLAMIA UNIVERSITY	April 28, 2011
FAHEEM AHMED Vs. MAVIYA ALIAS LUXMI	April 8, 2011
FAIR FINANCIAL SERVICES PVT. LTD. Vs. SMT. SEEMA GROVER	March 29, 2011
FAIZ MURTAZA ALI Vs. COMMISSIONER OF INCOME TAX	May 10, 2011
FAIZAN SIDDIQUI Vs. SASHASTRA SEEMA BAL	May 3, 2011
FAREED ALIAS BABLOO Vs. STATE OF NCT OF DELHI	January 24, 2011
FASHION TELEVISION INDIA PRIVATE LIMITED Vs. FTV BVI	November 8, 2011
FATEH CHAND Vs. PURSHOTTAM DASS	March 3, 2011
FATEH SINGH Vs. UOI	September 22, 2011
FATEH SINGH Vs. RAJ KARAN	September 5, 2011
FAZLUR REHMAN Vs. STATE NCT OF DELHI	November 15, 2011
FEDDERS LLOYD CORP LTD Vs. SPORTINAPAYCE INFRASTRUCTURE PVT LTD	February 2, 2011
FEDDERS LLOYED CORPORATION LTD Vs. SPORTINAPAYCE INFRASTRUCTURE PVT LTD	May 11, 2011
FEDERATION OF COOPERATIVE GROUP HOUSING SOCIETIES-DWARAKA LTD Vs. DDA & ORS.	September 12, 2011
FEDERATION OF DELHI BUS OPERATORS Vs. LT GOVERNOR OF DELHI	April 5, 2011
FEDERATION OF GROUP HOUSING SOCIETIES Vs. GOVT OF NCT OF DELHI	February 4, 2011
FEDERATION OF HOTELS AND RESTAURANTS ASSOCIATION OF INDIA Vs. UNION OF INDIA	April 7, 2011
FEDERATION OF INDIAN AIRLINES Vs. UNION OF INDIA	March 4, 2011
FEDERATION OF INDUSTRIES OF INDIA & ANR. Vs. MR. G. KESAVALU NAIDU @ KESAVAN & ANR.	November 18, 2011
FERDOUSI RAHMAN Vs. UNION OF INDIA	May 4, 2011
FEROZ Vs. STATE GOVT OF NCT OF DELHI	March 17, 2011
FERTILIZERS & CHEMICALS TRAVANCORE LTD Vs. UDAYAN SINHA	April 29, 2011
FIBERFILL ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE	April 7, 2011
FINCAP FINANCIAL CORPORATION LTD. Vs. PREM SINGH AND ANR.	April 26, 2011
FIROZ Vs. STATE	July 8, 2011
FITZEE LTD Vs. BRILLIANT TUTORIALS P LTD	February 28, 2011
FIVE STAR HEALTH CARE P. LTD Vs. CHAND JADWANI	June 3, 2011
FOOD AND BEVERAGE FOUNDATION SOCIETY Vs. GOVT OF NCT OF DELHI	July 11, 2011
FOOD CORPORATION OF INDIA Vs. DEEP RICE MILLS	October 19, 2011
FOOD CORPORATION OF INDIA Vs. SARVSHRI BAL KARAN SINGH	December 5, 2011
FOOD CORPORATION OF INDIA Vs. CENTRAL INFORMATION COMMISSION AND ANR.	August 1, 2011
FOOD CRAFT INSTITUTE Vs. RAMESHWAR SHARMA	August 25, 2011
FOOT STYLE (A PARTNERSHIP FIRM) Vs. BATA INDIA LTD.	March 9, 2011
FORMOSA PLASTICS CORPORATION Vs. ASHOK K CHAUHAN	September 20, 2011
FORMOSA PLASTICS CORPORATION Vs. ASHOK K CHAUHAN	August 2, 2011
FORMOSA PLASTICS CORPORATION USA Vs. LT GOVERNOR	September 21, 2011
FREEDOM FIGHTERS SOCIAL WELFARE ASSOCIATION Vs. UOI	March 15, 2011
FRIENDS AUTOMOBILES Vs. NEPTUNE EQUIPMENT PVT. LTD.	February 7, 2011
FRIENDS CLEARING AGENCY (P) LTD Vs. COMMISSIONER OF INCOME TAX	January 4, 2011
FRIENDS OF RAJOURI GARDEN ENVIRONMENT REGD Vs. M C D	May 25, 2011
FULL FORD INDIAN LTD Vs. UNION OF INDIA	August 9, 2011
G B SHARMA Vs. UNION OF INDIA	May 9, 2011
G C BHATT Vs. UOI	September 15, 2011
G D WAZIR Vs. UOI	April 1, 2011
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. RAJENDRA PARIHAR	April 6, 2011
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. IQBAL KHAN	February 28, 2011
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. LAKHMANBHAI GOVINDBHAI KARMUR	February 28, 2011
G L CHAWLA Vs. STATE CBI	July 14, 2011
G P ROY Vs. K MOHAN DAS	May 4, 2011
G S MARKETING COMPANY Vs. ARCHANA ARORA	March 22, 2011
G S RAJU Vs. CBI	January 27, 2011
G S SALUJA Vs. STATE	September 16, 2011
G SEENIVASAGAM Vs. INSPECTOR GENERAL	May 30, 2011
G.E. CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD. Vs. DEEPAK BHAVANJI THAKKAR	March 14, 2011
G.K. SAWHNEY Vs. STATE	September 12, 2011
G.S. MEENA Vs. STATE & ORS.	September 21, 2011
G/CAPTAIN J.C. SEN GUPTA (RETD) Vs. APPRO. AUTHORITY INCOME TAX	November 23, 2011
G4S SECURITY SERVICES INDIA PVT LTD Vs. GROUP 4 SECURICOR EMPLOYEES WELFARE ASSOCIATION	February 17, 2011
GAGAN DEEP SINGH SAWHNEY Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.	May 30, 2011
GAGANDEEP CHAUHAN Vs. GOVT OF NCT OF DELHI	February 28, 2011
GAGANDEEP CHAUHAN Vs. GNCT OF DELHI	March 21, 2011
GAIETY HOUSING AND LAND DEVELOPMENT P LTD Vs. UNION OF INDIA	March 21, 2011
GAIL INDIA LIMITED Vs. GEO MILLER AND COMPANY LTD	August 30, 2011
GAIN CHAND SHARMA Vs. UNION OF INDIA	April 8, 2011
GAIN CHAND SHARMA Vs. UNION OF INDIA & ANR	March 8, 2011
GAJANAND MITTAL Vs. ASHOK KUMAR	May 25, 2011
GAJENDER SINGH Vs. STATE	September 26, 2011
GAJINDER YADAV Vs. SUBHIKSHA TRADING SERVICES LIMITED	February 4, 2011
GAJRAJ SINGH Vs. STATE (NCT OF DELHI)	February 7, 2011
GANDHI SMARAK NIDHI Vs. S CHANDRAN	April 27, 2011
GANESH Vs. STATE	January 13, 2011
GANESH DUBEY AND ORS. Vs. MRS. PREETI CHANDRA & ANR.	November 24, 2011
GANESH KUMAR SHARMA Vs. STATE	April 5, 2011
GANESH PERSHAD SETH Vs. NDMC	August 29, 2011
GANESH PERSHAD SETH Vs. N D M C & OTHERS	May 19, 2011
GANGA DUTT Vs. UNION OF INDIA	March 10, 2011
GANGA SAGAR SHARMA Vs. SAVITRI BANSAL	August 19, 2011
GANGA SHARAN AND ORS. Vs. MCD AND ANR.	October 18, 2011
GANGOUR INVESTMENT LIMITED Vs. PITAMBER LAL GUPTA	April 1, 2011
GANPATHI ALUMINIUM PVT. LTD. Vs. M.V.S. ENGINEERING LTD. AND ANR.	August 17, 2011
GAUHAR HUSSAIN Vs. MUMTAZ ARA	March 23, 2011
GAURAV ENTERPRISES Vs. GOVT. OF NCT OF DELHI	February 8, 2011
GAURAV KUMAR Vs. SURINDER PATWA	February 24, 2011
GAURAV SHARDA Vs. STATE OF NCT OF DELHI	September 26, 2011
GAYATRI Vs. UNIVERSITY OF DELHI	March 3, 2011
GAYATRI DEVI Vs. STATE	September 22, 2011
GAYATRI DLF CONSORTIUM Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	March 10, 2011
GAYYUR Vs. SHAHIDA PARVEEN	August 10, 2011
GD RANA PRATAP SINGH Vs. UNION OF INDIA	September 13, 2011
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. RAHISUDDIN KHAN	September 9, 2011
GEETA Vs. RAM KISHAN	December 19, 2011
GEETA DEVI GOEL Vs. STATE	January 19, 2011
GEETA GUPTA Vs. SAVITA RANI	July 25, 2011
GEETA VERMA Vs. GNCTD	December 23, 2011
GEETU LAKHPAT Vs. JAIPAL	April 5, 2011
GELA RAM Vs. BRAHM PAL	April 25, 2011
GENERAL ELECTRIC COMPANY Vs. DEPUTY DIRECTOR OF INCOME TAX	August 12, 2011
GENERAL ELECTRIC COMPANY Vs. MR. J. SINGH AND ORS.	December 21, 2011
GENERAL MANAGER HARYANA ROADWAYS Vs. SAVITRI DEVI	August 24, 2011
GENERAL TAXI STAND Vs. ASSISTANT ENGINEER CPWD	January 27, 2011
GENERAL TAXI STAND THROUGH SURESH CHAND Vs. ASSISTANT ENGINEER	January 27, 2011
GENPACT INDIA Vs. ASSTT. COMMISSIONER OF INCOME TAX	December 8, 2011
GEOFIN INVESTMENT (P.) LTD Vs. COMMISSIONER OF INCOME TAX	May 27, 2011
GEORGE GOMES Vs. RAJ KARNI KAPOOR	August 23, 2011
GGSIP UNIVERSITY Vs. DHRUV SINGHAL	January 7, 2011
GHAI BUILDERS Vs. SHRI. BALDEV RAJ SACHDEVA AND ORS.	March 28, 2011
GHANSHYAM Vs. YOGENDER RATHI	January 21, 2011
GHANSHYAM DASS GUPTA Vs. PREM CHAND	May 24, 2011
GHANSHYAM DASS SETH Vs. UNION OF INDIA	September 2, 2011
GHANSHYAM SINGH Vs. KANHIYA LAL VARUN	September 12, 2011
GHANSHYAM SINGH RAWAT Vs. STATE	March 1, 2011
GHISA RAM Vs. STATE NCT OF DELHI	August 4, 2011
GIAN CHAND GUPTA THROUGH LRS. Vs. COIR BOARD	September 14, 2011
GIAN SINGH Vs. HIGH COURT OF DELHI	May 11, 2011
GIANI GURCHARAN SINGH Vs. MADHUSUDHAN SINGH	February 14, 2011
GIRDHARI LAL GOOMER Vs. P P GAMBHIR	February 15, 2011
GIRIJA OJHA Vs. STATE	February 18, 2011
GIRISH KUMAR Vs. RAJ VIR	April 26, 2011
GIRRAJ FERTILIZERS AND CHEMICALS LTD Vs. UNION OF INDIA	June 2, 2011
GITA ABHAYANKAR Vs. VIKRAM ABHYANKAR	September 1, 2011
GITA KWATRA Vs. STATE AND ORS.	January 4, 2011
GKW LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA	December 19, 2011
GLAVERBEL S.A. Vs. DAVE ROSE & ORS.	November 2, 2011
GLAXO SMITH KLINE PHARMACEUTICALS LTD Vs. UNION OF INDIA	December 9, 2011
GLAXO SMITHKLINE PHARMACEUTICALS Vs. EUDORA LABORATRIES PVT. LTD	July 18, 2011
GLENCORE GRAIN ROTTERDAM B V Vs. SHIVNATH RAI HARNARAIN I CO	May 25, 2011
GLOBAL AGRI SYSTEM PVT LTD Vs. FRESH AND HEALTHY ENTERPRISES LTD	September 16, 2011
GLOBAL EDUCATIONAL AND SOCIAL TRUST Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	August 18, 2011
GLOBAL EDUCATIONAL AND SOCIAL TRUST Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	January 6, 2011
GLOBAL EDUCATIONAL AND SOCIAL TRUST Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.	July 18, 2011
GLOBE DETECTIVE AGENCY P LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 12, 2011
GNR B D KHENTE Vs. UNION OF INDIA	July 5, 2011
GOBIND GUPTA Vs. COMMISSIONER UNDER WORKMAN COMPENSATION ACT AND ORS.	May 4, 2011
GOBIND SINGH Vs. UNION OF INDIA	February 14, 2011
GODREJ SARA LEE LTD Vs. UNION OF INDIA	December 16, 2011
GOEL S PAUL SOLE PROPRIETOR Vs. SHRI MANGAL SAIN DHINGRA	February 1, 2011
GOKAL CHAND Vs. UOI	September 23, 2011
GOKUL RAM MEENA Vs. GOVT OF NCT OF DELHI	January 13, 2011
GOLDEN TOBACCO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	March 30, 2011
GOLDY CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI	May 9, 2011
GOPAL Vs. THE STATE (NCT OF DELHI)	April 29, 2011
GOPAL AWASTHI Vs. STATE	November 23, 2011
GOPAL KISHAN Vs. REGISTRAR CO-OPERATIVE SOCIETIES	March 7, 2011
GOPAL SINGH & ORS. Vs. UNION OF INDIA & ANR.	November 25, 2011
GOPAL VERMA Vs. DINDAYAL	July 28, 2011
GOPALPUR VICTIM ASSOCIATION Vs. DELHI JAL BOARD	February 2, 2011
GOPI DARGAN Vs. PRAVEEN KUMAR	October 14, 2011
GORI MADAN Vs. DISTRICT AND SESSIONS JUDGE	February 28, 2011
GOURAV SHARMA Vs. RESIDENT COMMISSIONER GOVT OF BIHAR	August 18, 2011
GOVERNMENT OF NCT OF DELHI Vs. MAHENDER SINGH	April 29, 2011
GOVERNMENT OF NCT OF DELHI AND ORS. Vs. SHRI ISHWAR SINGH AND ORS.	March 22, 2011
GOVIND PARSHAD Vs. LALIT PARSHAD	August 1, 2011
GOVIND SINGH Vs. STATE	February 11, 2011
GOVT OF INDIA DEPTT OF REVENUE Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FIANCIAL RECONSTRUCTION	September 23, 2011
GOVT OF INDIA PRESS CO OPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. DESH BANDHU	August 4, 2011
GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. KRISHAN MURARI	January 25, 2011
GOVT OF NCT OF DELHI Vs. PAWAN KUMAR N MALI	February 3, 2011
GOVT OF NCT OF DELHI Vs. SATYABIR SINGH	January 17, 2011
GOVT OF NCT OF DELHI Vs. WBM SYSTEMS PVT LTD	January 20, 2011
GOVT OF NCT OF DELHI Vs. KRISHAN KUMAR	January 6, 2011
GOVT OF NCT OF DELHI Vs. VIRENDER KUMAR	April 6, 2011
GOVT OF NCT OF DELHI Vs. AJIT SINGH	April 5, 2011
GOVT OF NCT OF DELHI Vs. USHA ANAND	April 4, 2011
GOVT OF NCT OF DELHI Vs. SUNIL KUMAR	March 21, 2011
GOVT OF NCT OF DELHI Vs. DINESH VERMA	March 21, 2011
GOVT OF NCT OF DELHI Vs. DHANPATI	August 9, 2011
GOVT OF NCT OF DELHI Vs. POONAM	August 1, 2011
GOVT OF NCT OF DELHI Vs. MAMTA RANI	July 27, 2011
GOVT OF NCT OF DELHI Vs. CENTRAL JAIL EMPLOYEES ASSOCIATION	July 11, 2011
GOVT OF NCT OF DELHI Vs. RAVI KUMAR	July 18, 2011
GOVT OF NCT OF DELHI Vs. VINOD KUMAR NAGRATH	April 28, 2011
GOVT OF NCT OF DELHI Vs. CONSTABLE DVR ASHOK KUMAR	July 5, 2011
GOVT OF NCT OF DELHI Vs. SUDESH PAL RANA	September 16, 2011
GOVT OF NCT OF DELHI Vs. ASHOK KUMAR	September 16, 2011
GOVT OF NCT OF DELHI Vs. MBL INFRASTRUCTURE LTD	September 19, 2011
GOVT OF NCT OF DELHI Vs. LAXMI NARAIN MEENA	August 29, 2011
GOVT OF NCT OF DELHI Vs. S N BANSAL	November 17, 2011
GOVT. OF NCT OF DELHI Vs. SHRI MUKESH KUMAR	September 23, 2011
GOVT. OF NCT OF DELHI Vs. SH.GYAN CHAND	April 29, 2011
GOVT. OF NCT OF DELHI Vs. GUDDO AND ANR.	May 4, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. RAJEEV MEHRA	March 10, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. SMT. BITTY KHUSHWAHA AND ANR.	August 23, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. EX. CONSTABLE YASH PAL SINGH	August 23, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. EX. CONSTABLE SUDESH PAL RANA	September 16, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. MUKESH PRAKASH AND ORS.	August 12, 2011
GOVT. OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE Vs. HAMID HUSSAIN @ ABU FAISAL AND ORS.	February 11, 2011
GOVT. OF NCT OF DELHI THROUGH SECRETARY (PLANNING) & ORS. Vs. M.M. CHANDRA & ORS.	November 30, 2011
GRANDLAY ELECTRICALS INDIA Vs. ESS ESS ENTERPRISES	July 18, 2011
GREAT OFFSHORE LIMITED Vs. CHAIRMAN,CENTRAL BOARD OF EXCISE & CUSTOMS & ORS	May 13, 2011
GREAVES COTTON LIMITED Vs. MOHAMMAD RAFI	June 3, 2011
GREAVES COTTON LTD Vs. GOVT OF N C T OF DELHI	January 6, 2011
GREEN DELHI BQS LTD Vs. MUNICIPAL CORPORATION OF DELHI	February 23, 2011
GROUP 4 SECURITAS GUARDING LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	September 20, 2011
GROWNBURY PHARMACEUTICALS Vs. UNION OF INDIA	February 21, 2011
GTL LIMITED Vs. IFCI LTD	August 29, 2011
GTL LIMITED Vs. IFCI LIMITED	September 15, 2011
GUDDO ALIAS SONIA Vs. STATE	May 9, 2011
GUDDU Vs. GIRDHARI & ORS.	November 29, 2011
GUJARAT AMBUJA EXPORTS LTD Vs. UNION OF INDIA	February 17, 2011
GULAB AND ORS Vs. STATE AND ORS	August 16, 2011
GULAB SINGH Vs. HARI SINGH	January 7, 2011
GULAB SINGH Vs. RAMKOLA SUGAR MILLS CO LTD	July 26, 2011
GULAB SINGH Vs. HARI SINGH	August 16, 2011
GULAM HAIDER ZILANI Vs. STATE OF NCT OF DELHI	March 18, 2011
GULSHAN KUMAR ANAND Vs. STATE	May 20, 2011
GULSHAN RAI Vs. INSTITUTE OF CHART ACCOUNTANTS OF INDIA	August 10, 2011
GULSHAN SATIJA Vs. UNION OF INDIA	January 20, 2011
GULZARI LAL Vs. STATE	February 4, 2011
GUNNER STOREHAND GD BANARASI LAL Vs. UOI	July 7, 2011
GUPTA AND GUPTA CHARTERED ACCOUNTANTS Vs. RESERVE BANK OF INDIA	October 10, 2011
GUPTA BUILDING MATERIAL STORE Vs. LALIT BAGAI	August 23, 2011
GUPTA REFRACTORIES Vs. CONSOLIDATED STEELS AND ALLOYS LTD	September 5, 2011
GURBACHAN KAUR Vs. UOI	August 4, 2011
GURBACHAN SINGH Vs. UNION OF INDIA	January 14, 2011
GURBACHAN SINGH AWLA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD	February 1, 2011
GURBAX SINGH Vs. CHARAN SINGH	December 1, 2011
GURCHARAN KAUR Vs. RAJA RAM	July 11, 2011
GURCHARAN SINGH ARORA ALIAS BHAPAJI Vs. STATE	January 25, 2011
GURCHARAN SINGH SOHAL Vs. JASBIR KAUR	June 3, 2011
GURDESH Vs. STATE OF THE NCT OF DELHI	November 2, 2011
GURDWARA SHRI GURU SINGH SABHA Vs. UNION OF INDIA	February 17, 2011
GURINDER MOHAN SINGH NINDRAJOG Vs. COMMISSIONER OF INCOME TAX	September 30, 2011
GURJIT SINGH Vs. BEER SINGH	February 10, 2011
GURMEET SINGH Vs. HARDEV SINGH	July 18, 2011
GURMEET SINGH Vs. DELHI DEVELOPMENT AUTHORITY	July 27, 2011
GURMESH SINGH Vs. LATA GUPTA	July 25, 2011
GURNAM SINGH Vs. UOI	February 3, 2011
GURPREET SINGH Vs. MUNNI DEVI	September 5, 2011
GURPREET SINGH AND ORS. Vs. SMT. MUNNI DEVI	February 22, 2011
GURSHARAN KAUR AND ANR. Vs. THE STATE (NCT OF DELHI)	March 16, 2011
GURSHARAN SINGH Vs. BHARAT PETROLEUM CORPN LTD	December 23, 2011
GURU ENTERPRISES Vs. VIRENDER BHATNAGAR & ORS.	November 28, 2011
GURU TILAK VYAYAMASHALA Vs. DELHI DEVELOPMENT AUTHORITY	September 15, 2011
GURUCHARAN SINGH Vs. DIRECTOR OF CBI	August 30, 2011
GURUDWARA SHRI SINGH SABHA Vs. STATE GOVT NCT OF DELHI	August 9, 2011
GURUSEWA SINGH PABLA Vs. UOI	August 16, 2011
GURVINDER SINGH DHINGRA Vs. K K BINDAL	August 23, 2011
GURVINDER SINGH SAINI Vs. SCHOOL MANAGEMENT OF GURU HARKISHAN PUBLIC SCHOOL AND ORS.	July 14, 2011
GVPR ENGINEERS LIMITED Vs. A.K. TIWARI	January 31, 2011
GYAN DEVI GARG Vs. STATE	March 28, 2011
GYAN PRAKASH VISHNOI Vs. SECRETARY MAHARAJA SAINI COOPERATIVE GROUP HOUSING SOCIETY LTD	September 16, 2011
GYANANDER SINGH Vs. RAKESH & ORS.	November 23, 2011
GYANENDRA KUMAR BHARDWAJ Vs. DIRECTOR GENERAL ITBP	August 8, 2011
H D BHATT Vs. UNION OF INDIA	September 30, 2011
H G S PAHWA Vs. PUNJAB NATIONAL BANK	May 6, 2011
H K AGGARWAL Vs. P N AGGARWAL	September 16, 2011
H K DUA Vs. JAGAT SINGH	August 8, 2011
H L RASKARAN Vs. UOI	May 2, 2011
H L RASKARAN Vs. UOI	September 6, 2011
H P S DEEP Vs. SUPERBAZAAR	April 20, 2011
H S GAMBHIR Vs. TRIPTA MADAN	January 21, 2011
H S MEHTA Vs. UNITED INDIA INSURANCE COMPANY LTD	March 3, 2011
H S SINGH Vs. UNION OF INDIA	January 25, 2011
H. DOHIL CONSTRUCTION COMPANY PVT. LTD. Vs. MR. RAJESH AHUJA AND ORS.	February 7, 2011
H.C. JAIN Vs. B.S.E.S YAMUNA POWER LTD.	January 28, 2011
H.D. CHAKRABORTY Vs. UOI	March 21, 2011
H.D.F.C BANK LTD. Vs. RAMESH KUMAR AND ORS.	April 25, 2011
H.P. SHARMA Vs. KVS AND ANR.	September 12, 2011
HABSONS JOBSUP LTD Vs. UNION OF INDIA	July 20, 2011
HABSONS JOBSUP LTD Vs. UNION OF INDIA	August 25, 2011
HAFIZ BASHIRUDDIN Vs. ABDUL WAHID	February 25, 2011
HAJEEJ INDIA HOSPITALITY P. LTD. AND ANR. Vs. STATE NCT OF DELHI AND ANR.	September 28, 2011
HAJI HAMID KHAN Vs. STATE	June 6, 2011
HALDIRAM BHUJIAWALA Vs. ANAND KUMAR	August 9, 2011
HALDIRAM INDIA PVT LTD Vs. UNION OF INDIA	April 6, 2011
HAMDARD LABORATORIES Vs. DDA	September 27, 2011
HAMID ALI Vs. NOOR AHMED	May 30, 2011
HANS RAJ Vs. UOI	August 3, 2011
HANS RAJ BATRA Vs. KALKA PRASAD AGGARWAL	January 6, 2011
HANS RAJ GOEL Vs. RAM NIWAS	January 13, 2011
HANS RAJ VERMA Vs. PREM SINGH	February 25, 2011
HANSO DEVI Vs. CHANDRU	June 3, 2011
HANUMAN SARIN Vs. UOI	July 25, 2011
HARBANS LAL PAHWA Vs. LIEUTENANT GOVERNOR	August 26, 2011
HARBANS LAL PAHWA Vs. THE LIEUTENANT GOVERNOR AND ORS.	September 8, 2011
HARBANS SINGH Vs. UNION OF INDIA	August 30, 2011
HARDAS SINGH AND PRATAP SINGH Vs. UNION OF INDIA	May 9, 2011
HARDAYAL GUMBER Vs. CBI	September 30, 2011
HARDEEP SINGH Vs. DELHI TRANSPORT CORPORATION	December 13, 2011
HARDEEP SINGH NAGRA Vs. STATE	March 4, 2011
HARGOVIND SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE	February 15, 2011
HARI KISHAN Vs. STATE	October 13, 2011
HARI KISHAN LAL Vs. IQBAL SINGH	May 30, 2011
HARI KISHORE Vs. B.S.E.S. YAMUNA POWER LTD	August 29, 2011
HARI MOHAN Vs. MAYA DEVI	July 26, 2011
HARI NATH YADAV Vs. GOVT OF NCT OF DELHI	July 8, 2011
HARI OM GUPTA Vs. JAI KISHAN	December 2, 2011
HARI PARKASH Vs. SHRI KESHAV SAMARAK SAMITI	January 25, 2011
HARI PRASAD RATURI Vs. DIRECTOR GENERAL ITBP	August 5, 2011
HARI SINGH Vs. UNION OF INDIA	May 4, 2011
HARI SINGH Vs. STATE	January 28, 2011
HARI SINGH Vs. GOVT OF NCT DELHI	October 14, 2011
HARI SINGH Vs. STATE	March 29, 2011
HARI SINGH ARYA Vs. UNION OF INDIA	November 30, 2011
HARIJAN SAMAJ SUDHAR SAMITI Vs. NEW DELHI MUNICIPAL COUNCIL	May 18, 2011
HARINDER DEWAN Vs. RAVI DEWAN	October 10, 2011
HARINDER SINGH ALIAS TINU Vs. STATE GOVT OF NCT OF DELHI	February 11, 2011
HARIOM CHAUHAN Vs. UOI	April 25, 2011
HARISH BHATTS Vs. UNION OF INDIA	September 28, 2011
HARISH CHANDER Vs. PRAGATI INDUSTRIES	May 9, 2011
HARISH CHANDER MALIK Vs. VIVEK KUMAR GUPTA	May 23, 2011
HARISH CHANDER NARULA Vs. PURSHOTAM LAL GUPTA	March 7, 2011
HARISH CHANDRA BHUTANI Vs. INDERJEET SINGH	May 20, 2011
HARISH CHANDRA GURURANI Vs. MANAGEMENT OF M S KASTURI AND SONS LTD	April 20, 2011
HARISH CHANDRA GURURANI Vs. MANAGEMENT OF KASTURI AND SONS LTD.	April 25, 2011
HARISH CHAWLA Vs. STATE	May 3, 2011
HARISH KATHURIA Vs. STATE	August 18, 2011
HARISH KUMAR Vs. GOVT OF NCT OF DELHI	February 25, 2011
HARISH KUMAR Vs. CBI	May 19, 2011
HARISH MULJIMAL GANDHI Vs. UNION OF INDIA	August 4, 2011
HARJEET SINGH Vs. MANJEET KAUR	August 11, 2011
HARJINDER PAL SINGH Vs. RAVINDER SINGH ANAND	November 2, 2011
HARPAL SINGH Vs. LEELA DEVI	October 3, 2011
HARPREET KAUR Vs. DHARAM PAL SINGH	September 13, 2011
HARSARANJIT SINGH KOCHHAR Vs. M/S AMALGAMATED BEAN COFFEE	November 1, 2011
HARSH BALA Vs. USHA SIBAL	March 8, 2011
HARSH KUMAR ARORA Vs. STATE	December 23, 2011
HARSH PREET JOLLY & ANR. Vs. STATE & ANR.	October 10, 2011
HARSHA GUPTA Vs. INSULATION AND ELECTRICAL PRODUCTS P LTD	September 19, 2011
HARSHA INDUSTRIES Vs. MAHESH CHAND SHARMA	September 12, 2011
HARVINDER KAUR Vs. UNION OF INDIA	March 28, 2011
HARVINDER PAL SAINI Vs. STATE	September 13, 2011
HARVINDER SINGH Vs. RANJIT KAUR	January 18, 2011
HARVINDER SINGH Vs. STATE GOVT OF NCT DELHI	June 2, 2011
HAV CLERK Y N SHARMA Vs. UOI	May 4, 2011
HAVILDAR SURENDER SINGH Vs. UNION OF INDIA	January 31, 2011
HAWA SINGH Vs. DELHI TRANSPORT CORPORATION	March 3, 2011
HAZUR BABA SADHU SINGH JI MAHARAJ TRUST Vs. UNION OF INDIA	November 11, 2011
HC (GD) OM PRAKASH Vs. CENTRAL INDUSTRIAL SECURITY FORCE	October 14, 2011
HC RPF MANOJ KUMAR MEENA Vs. UOI	February 28, 2011
HC. R.D. ASHWINI SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	July 13, 2011
HCL CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	December 7, 2011
HCL TECHNOLOGIES LIMITED Vs. UNIQUE IDENTIFICATION AUTHORITY OF INDIA	May 31, 2011
HEAD CONSTABLE KRISHAN SINGH Vs. DIRECTOR GENERAL/BORDER SECURITY FORCE & ANR.	November 16, 2011
HEAD CONSTABLE SATENDER SINGH Vs. GOVERNMENT OF NCT OF DELHI	March 8, 2011
HEERA SINGH Vs. UNION OF INDIA	September 6, 2011
HELM DUNGEMITTEL GMBH Vs. STATE TRADING CORPORATION OF INDIA LTD	March 11, 2011
HEM CHAND JAIN Vs. MAYANK TRADING CORP	November 1, 2011
HEM CHANDER Vs. UNION OF INDIA	November 23, 2011
HEM CHANDER MALIK Vs. UOI	September 26, 2011
HEMANT AGGARWAL Vs. UNION OF INDIA (UOI) AND ORS.	January 13, 2011
HEMANT BABURAO PATIL Vs. UOI	May 2, 2011
HEMANT SALUJAQ Vs. CBI	October 19, 2011
HEMANT SHARMA Vs. UNION OF INDIA	November 4, 2011
HEMWANTI TRIPATHI Vs. HARISH NARAIN TRIPATHI	July 8, 2011
HERBICIDES INDIA LTD Vs. SHASHANK PESTICIDES P LTD	May 13, 2011
HERO HONDA MOTORS LTD. Vs. CESTAT, NEW DELHI	August 2, 2011
HI TECH VOCATIONAL TRAINING CENTRE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	January 28, 2011
HIGH END Vs. MANAV GANGWANI	September 23, 2011
HILTON INTERNATIONAL CO Vs. MOHD. IQBAL QURESHI	November 8, 2011
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. SUMER CHAND	October 24, 2011
HIMALAYA DRUG COMPANY AND ORS. Vs. SURJIT SINGH SIAL AND ANR.	July 13, 2011
HIMALAYA RESEARCH LAB Vs. MCD	March 31, 2011
HIMALAYAN ADVERTISING Vs. YOGESH KAPUR, M.D., D.T.C	September 14, 2011
HIMANSHU GARG & ORS. Vs. FACULTY OF LAW & ANR.	December 7, 2011
HINDALCO INDUSTRIES LIMITED Vs. SUMAN LATA TUTEJA	September 8, 2011
HINDOE TECHNOLOGIES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 18, 2011
HINDON RIVER MILLS LTD Vs. IFCI LTD	December 8, 2011
HINDON RIVER MILLS LTD Vs. IFCI LTD	January 21, 2011
HINDU SHIKSHA SAMITI Vs. SMT. SARABJIT KAUR AND ANR.	March 21, 2011
HINDUSTAN ASSOCIATES ENGINEER PVT LTD Vs. SH K K AGGARWAL	February 2, 2011
HINDUSTAN COCA COLA MARKETING P LTD Vs. I P ARTS SOCIETY	July 6, 2011
HINDUSTAN PHOTOFILMS MANUFACTURING CO LTD Vs. ANU ENTERPRISE	November 9, 2011
HINDUSTAN PLYWOOD CO Vs. NARESH KUMAR CHADHA	February 17, 2011
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD Vs. CHAMPION CERAMIC	January 18, 2011
HINDUSTAN VIDYUT PRODUCTS LTD Vs. DELHI POWER COMPANY LTD	March 4, 2011
HINDUSTAND LEVER LTD. Vs. LAKSHMAN PERSHAD GUPTA	January 27, 2011
HIRA LAL Vs. STATE	March 11, 2011
HIRA LAL Vs. BHAGWATI PRASAD	January 12, 2011
HIRA LAL MOHAN DEVI RITA GUPTA MEMORIAL TRUST AND ANR. Vs. NARENDER KUMAR AND ORS.	February 11, 2011
HIRA LAL RAM Vs. UNION OF INDIA	September 23, 2011
HIRA SINGH RAWAT Vs. STATE OF NCT OF DELHI	February 25, 2011
HIRDEY NARAIN & ORS Vs. RAVINDER KUMAR & ORS	December 19, 2011
HITENDE TYAGI @ SINTU AND ANR. Vs. STATE AND ANR.	November 18, 2011
HITESH KUMAR VERMA Vs. NAV BAHAR	October 14, 2011
HITESH KUMAR VERMA Vs. CHANDER PAL	October 14, 2011
HIVE COMMUNICTION PVT LTD Vs. COMMISSIONER OF INCOME TAX	July 8, 2011
HOME KOMFORTS AND ANR. Vs. BHOR INDUSTRIES LTD. AND ORS.	August 18, 2011
HOME SOLUTIONS RETAILS INDIA LTD Vs. UNION OF INDIA	September 23, 2011
HOMI RAJVANSH (THROUGH ALKA RAJAVANSH) Vs. CENTRAL BUREAU OF INVESTIGATION	November 9, 2011
HONDA SIEL POWER PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 14, 2011
HOOR BEGUM Vs. STATE NCT OF DELHI	July 4, 2011
HORTICULTURE DEPARTMENT Vs. RAJINDER PRASAD	December 19, 2011
HOSHIAR SINGH Vs. OM PRAKASH	February 28, 2011
HOUSING AND URBAN DEVELOPMENT CORPN Vs. AHLUWALIA CONTRACTS I LTD	July 25, 2011
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. MRS. A. DATTA AND ORS.	February 21, 2011
HRD CORPORATION Vs. GAIL INDIA LTD	November 3, 2011
HT MEDIA LTD. Vs. K.T.S. SARAO AND ANR.	September 9, 2011
HUKMI Vs. NATHU	February 10, 2011
HUKUM SINGH Vs. STATE	December 13, 2011
HYDRO AIR TECTONICS PCD LTD Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD	August 10, 2011
I C KHURANA Vs. STATE	February 14, 2011
I T D C Vs. BALWANT SINGH VIRDEE	March 10, 2011
I T P O Vs. STATE	October 12, 2011
ICICI BANK LTD Vs. CHUANDONG XU	December 22, 2011
ICICI BANK LTD. AND ANR. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA AND ANR.	July 12, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ARCHANA SINHA	September 16, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. NAGENDRA ROY	January 28, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SURIYA BEGUM	January 4, 2011
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. VARISHA & ORS.	December 9, 2011
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJWATI & ORS.	December 9, 2011
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAM JATAN RAM AND ORS.	January 21, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. SATTI DEVI AND ORS.	August 26, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. KALPANA AND ORS.	August 26, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. VAIDYA NATH CHAUPAL AND ANR.	August 26, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. GURMIT KAUR AND ORS.	August 26, 2011
ICICI LOMBARD INSURANCE CO LTD Vs. JAI CHAND SHARMA	February 7, 2011
ICICI PRUDENTIAL ASSET MANAGEMENT CO LTD Vs. UNION OF INDIA	August 25, 2011
ICICI PRUDENTIAL ASSET MANAGEMENT COMPANY LTD. Vs. UNION OF INDIA (UOI) AND ANR.	September 7, 2011
ICON INDUSTRIES Vs. UOI	August 2, 2011
IDEAL EXPORTS Vs. COMMISSIONER CUSTOMS ICD TKD	December 12, 2011
IFCI LIMITED Vs. NARENDER KUMAR	August 17, 2011
IFCI LTD Vs. BHARAT STEEL TUBES LTD	October 20, 2011
IFCI LTD Vs. COMMERCIAL TAXES OFFICER	June 3, 2011
IFCI LTD Vs. TFCI LTD	May 16, 2011
IFCI LTD Vs. BHARAT STEEL TUBES LTD	April 20, 2011
IFCI LTD Vs. BHARAT STEEL TUBES LTD	February 15, 2011
IFCI LTD Vs. COMMISSIONER OF INCOME TAX	September 30, 2011
IFTIKHAR ALAM Vs. NAVED HUSSAIN KIDWAI	December 21, 2011
IFTIKHAR KAMIL Vs. DDA	November 16, 2011
IFTKHAR @ RAJU & ANR. Vs. STATE & ANR.	December 13, 2011
IG BUILDERS AND PROMOTERS PVT LTD Vs. AJIT SINGH	May 27, 2011
IHHR HOSPITALITY PVT LTD Vs. BESTECH INDIA PVT LTD	May 31, 2011
IKRAM Vs. STATE	April 27, 2011
IMPEX SERVICES Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD	May 2, 2011
IMRAN Vs. STATE NCT OF DELHI	March 17, 2011
IN RE: BSBK ENGINEERS P. LTD. Vs. STATE	July 18, 2011
IN RE: GINNI ENERGY PVT. LTD. Vs. STATE	February 22, 2011
IN RE: RECKITT BENCKISER (INDIA) LTD. Vs. STATE	October 3, 2011
IN RE: SHREE KHEMI SHAKTI LEASING AND PROPERTIES PRIVATE LIMITED AND ORS. Vs. STATE	January 17, 2011
IN THE MATTER OF SURRENDER SINGH Vs. RAMJAS SCHOOL	December 5, 2011
IN THE MATTER OF: NIRMAL SINGH Vs. GNCT OF DELHI AND ORS.	September 30, 2011
INCOME TAX OFFICER Vs. DELHI IRON WORKS (P) LTD	February 8, 2011
IND-SWIFT LTD. Vs. UNION OF INDIA & ORS.	December 16, 2011
INDEPENDENT SCHOOLS FEDERATION OF INDIA Vs. CENTRAL BOARD OF SECONDARY EDUCATION	April 26, 2011
INDEPENDENT SCHOOLS FEDERATION OF INDIA REGD Vs. CENTRAL BOARD OF SECONDARY EDUCATION	September 1, 2011
INDER MOHAN SINGH Vs. TRIPAT SINGH	December 23, 2011
INDER PAL SINGH & ORS. Vs. STATE & ANR.	December 13, 2011
INDERJEET ALIAS INDER Vs. STATE	July 8, 2011
INDERJEET SINGH Vs. DELHI TRANSPORT CORPORATION	April 26, 2011
INDGLONAL INVESTMENT AND FINANCE LTD Vs. INCOME TAX OFFICER	June 3, 2011
INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. DIRECTOR GENERAL ESIC	July 25, 2011
INDIA TRADE PROMOTION ORGANISATION Vs. P K JINDAL	January 11, 2011
INDIAN AGRICULTURAL RESEARCH INSTITUTE Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	August 9, 2011
INDIAN ASSOCIATES Vs. STATE	March 30, 2011
INDIAN BANK Vs. GAWRI CONSTRUCTION UDYOG LTD	October 17, 2011
INDIAN EXPRESS LIMITED Vs. EXPRESS PUBLICATIONS MADURAI LIMITED	October 10, 2011
INDIAN FARMERS FERTILISER COOPERATIVE LTD Vs. DUGGAL CONSTRUCTIONS (INDIA) LTD	December 23, 2011
INDIAN HUME PIPE CO LTD Vs. REGIONAL DIRECTOR ESIC	September 26, 2011
INDIAN INSTITUTE OF ISLAMIC Vs. DELHI WAKF BOARD	December 23, 2011
INDIAN INSTITUTE OF TECHNOLOGY Vs. NAVIN TALWAR	February 7, 2011
INDIAN MEDICAL ASSOCIATION CALCUTTA Vs. INDIAN MEDICAL ASSOCIATION	November 23, 2011
INDIAN OIL CORPORATION LIMITED Vs. SUBHASH CHANDER RISHI	April 8, 2011
INDIAN OIL CORPORATION LTD Vs. CANTONMENT BOARD	November 8, 2011
INDIAN PERFORMING RIGHT SOCIETY Vs. ENTERTAINMENT NETWORK INDIA LTD	April 20, 2011
INDIAN PERFORMING RIGHT SOCIETY LTD Vs. ADITYA PANDEY	July 28, 2011
INDIAN PERFORMING RIGHT SOCIETY LTD. Vs. R. KRISHNAMURTHY	November 8, 2011
INDIAN PERFORMING RIGHT SOCITY LTD Vs. BADAL DHAR CHOWDHRY	December 22, 2011
INDIAN POTASH LIMITED Vs. BOHRA INDUSTRIES LTD	January 7, 2011
INDIAN SOCIAL ACTION FORUM INSAF Vs. UNION OF INDIA	September 16, 2011
INDIAN SULPHACID INDUSTRIES LTD Vs. EMMSONS INTERNATIONAL LTD	July 28, 2011
INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. SRI KANT SHARMA	July 4, 2011
INDOFILL ORGANIC INDUSTRIES LTD. Vs. MR. AMAR VAKIL AND ORS.	January 7, 2011
INDORE MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION	June 6, 2011
INDRA KALI Vs. DIRECTOR SOCIAL WELFARE	June 1, 2011
INDRA KUMAR MEHTA Vs. UNION OF INDIA	July 28, 2011
INDRAPRASTHA GAS LTD Vs. SAP INDIA SYSTEMS	May 19, 2011
INDRAPRASTHA POWER GENERATION CO LTD Vs. HARVINDER SINGH	May 23, 2011
INDRAPRASTHA POWER GENERATION COMPANY LTD Vs. PRATAP SINGH	September 5, 2011
INDRAPRASTHA VISHWA HINDU PERISHAD Vs. UOI	January 12, 2011
INDRAPURAM HABITAT CENTRE PVT. LTD. AND ANR. Vs. STUP CONSULTANTS PVT. LTD.	March 29, 2011
INDU SHARMA Vs. UMA SHARMA	August 26, 2011
INDU SINGH Vs. UOI	May 18, 2011
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. THAPAR AGRO MILLS LTD	March 17, 2011
INFOSYS TECHNOLOGIES LTD Vs. ADINATH INFOSYS PVT LTD	November 15, 2011
INNOVATIVE B2B LOGISTICS SOLUTIONS LTD Vs. UOI	July 20, 2011
INSILCO LIMITED Vs. COMMISSIONER OF INCOME TAX	July 11, 2011
INSPECTOR LAKSHMI CHAND YADAV Vs. COMMISSIONER OF POLICE	February 7, 2011
INSTITUTE FOR INNER STUDIES & ORS. Vs. CHARLOTTE ANDERSON & ORS.	September 14, 2011
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. P RAMA KRISHNA	September 30, 2011
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DIRECTOR GENERAL OF INCOME TAX EXEMPTIONS	September 19, 2011
INSTITUTE OF ECONOMIC GROWTH Vs. CONTROLLING OFFICER	February 3, 2011
INSTRUMENTATION LABORATORY S P A Vs. COMPACT DIAGNOSTICS INDIA PVT LTD	January 4, 2011
INTERCRAFT LTD Vs. CAPITAL BOOT HOUSE	September 15, 2011
INTERNATIONAL AIRPORT AUTHORITY Vs. TELEVISTA ELECTRONICS PVT LTD	August 2, 2011
INTERNATIONAL COMMISSION ON IRRIGATION Vs. UNION OF INDIA	February 14, 2011
INTERNATIONAL TRADE AND EXHIBITIONS INDIA PRIVATE LIMITED Vs. REGIONAL DIRECTOR NORTH	September 20, 2011
INTEROCEAN SHIPPING I PVT LTD Vs. UNION OF INDIA	March 3, 2011
IQBAL KHATRI Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 13, 2011
IQRAMULLAH Vs. MOHD SUBHAN	September 5, 2011
IRA KAPOOR Vs. STATE	July 12, 2011
IRCON INTERNATIONAL LTD Vs. UNION OF INDIA	July 13, 2011
IRIS COMPUTERS LTD. Vs. FINE ELECTRONICS CORPORATION (INDIA) & ORS.	October 13, 2011
IRIS COMPUTERS LTD. Vs. NITISH SINGH	October 13, 2011
IRIS PARK LEISURES PVT. LTD Vs. STATE OF DELHI	December 22, 2011
ISHAN SYSTEMS PVT LTD Vs. VIJAYA BANK	January 27, 2011
ISHAR SINGH Vs. STATE OF DELHI	May 31, 2011
ISHRAT ARA Vs. STATE OF DELHI	December 1, 2011
ISHWAR SINGH Vs. SUNDER SINGH	April 4, 2011
ISHWAR SINGH Vs. ROHTASH SINGH	March 31, 2011
ISHWARI DEVI Vs. MADAN LAL CHOPRA	August 3, 2011
ISHWARI DEVI Vs. BATA SHOE COMPANY PVT LTD	May 12, 2011
ISLAM Vs. NARENDRA JEET ARORA	May 10, 2011
ISNI ELECTRIC POWER COMPANY PVT LTD Vs. UNION OF INDIA	November 21, 2011
ISRAIL MALIK Vs. NIRMAL SINGH	February 9, 2011
ITD CEMENTATION INDIA LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD	June 3, 2011
ITI LTD Vs. PAR PRESSINGS	September 13, 2011
ITO Vs. DELHI IRON WORKS (P) LTD	February 8, 2011
IVRCL INFRASTRUCTURES AND PROJECTS LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	March 10, 2011
J B GUPTA Vs. UNION OF INDIA	July 5, 2011
J B TEXTILE INDUSTRIES PVT LTD Vs. GENERAL MANAGER CENTRAL BANK OF INDIA	May 30, 2011
J C ENTERPRISES REGD Vs. RANGANATHA ENTERPRISES	January 31, 2011
J K BHATNAGAR Vs. FOOD CORPORATION OF INDIA	February 3, 2011
J K COLLEGE OF NURSING AND PARAMEDICALS Vs. UOI	May 24, 2011
J K SETHI Vs. GENERAL MANAGER NORTHERN RAILWAY	July 5, 2011
J K SHAH Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LTD	July 22, 2011
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX	May 27, 2011
J K TYRE AND INDUSTRIES LTD Vs. SECRETARY LABOUR	May 9, 2011
J L GUGNANI Vs. O P ARORA	September 30, 2011
J M INTERNATIONAL Vs. UOI	August 29, 2011
J N ENTERPRISES Vs. LABOUR COURT	December 21, 2011
J P GATTANI Vs. DELHI POLICE	September 29, 2011
J P SHARMA Vs. UNION OF INDIA	August 2, 2011
J P SINGH Vs. VINAY KANODIA	March 1, 2011
J P YADAV Vs. UNION OF INDIA	August 8, 2011
J R B ENGINEERING WORKS Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION	August 2, 2011
J S BHATIA Vs. CBI	March 18, 2011
J S FURNISHING CO P LTD Vs. UOI	August 9, 2011
J S FURNISHINGS LTD Vs. MCD	February 18, 2011
J S SHAHI Vs. UOI	March 28, 2011
J. KIMATRAI CO. AND ORS. Vs. GEETA MONGA PROP. AND GEETA TEXTILES AND ANR.	February 7, 2011
J.B.S. CHAUHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	February 15, 2011
J.K. INDUSTRIES LTD Vs. D.S. STRATEGEM TRADE A.G.	November 24, 2011
J.K. JUTE MILLS COMPANY LTD Vs. GHANSHYAM SARDA	March 8, 2011
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX	May 19, 2011
J.L. CHAWLA & ANR. Vs. SURYA KANTA & ORS.	December 13, 2011
J.L. GUGNANI Vs. KRISHNA ESTATE	July 21, 2011
J.N. UPPAL Vs. DR. HARISH UPPAL & ORS.	October 19, 2011
J.P. AGRAWAL Vs. UNION OF INDIA	August 4, 2011
J.P. JUNEJA Vs. UNION OF INDIA (UOI) AND ANR.	August 17, 2011
J.S. CHAUDHARY Vs. VICE-CHAIRMAN, DDA	January 31, 2011
J.S. JOSEPH Vs. COMMERCIAL MANAGER, NATIONAL AVIATION COMPANY OF INDIA LTD.	March 31, 2011
J.S. JOSEPH Vs. THE COMMERCIAL MANAGER, NATIONAL AVIATION COMPANY OF INDIA LTD.	February 17, 2011
JACOB MARTIN Vs. STATE OF NCT OF DELHI	April 8, 2011
JAFFAR ABBAS Vs. MOHAN	December 19, 2011
JAGA RAM Vs. UNION OF INDIA	April 27, 2011
JAGAN NATH Vs. DDA	August 30, 2011
JAGAN NATH SHARMA Vs. D.D.A. AND ORS.	August 2, 2011
JAGANNATH Vs. LAXMI AUTO AGENCY	July 22, 2011
JAGATJIT INDUSTRIES LIMITED GURGAON Vs. DY COMMISSIONER OF INCOME TAX	November 11, 2011
JAGATJIT INDUSTRIES LTD Vs. LABOUR OFFICER	September 28, 2011
JAGBIR SINGH BAJWA Vs. MODISTONE LTD	January 18, 2011
JAGDAMBA INDUSTRIES Vs. KRISHAN PRATAP	January 3, 2011
JAGDISH Vs. STATE	February 10, 2011
JAGDISH Vs. STATE	July 29, 2011
JAGDISH CHAND Vs. DELHI TRANSPORT CORPORATION	March 11, 2011
JAGDISH CHAND BHARDWAJ AND ANR. Vs. DELHI HIGH COURT AND ORS.	March 23, 2011
JAGDISH CHAND JAIN Vs. MCD	December 5, 2011
JAGDISH CHAND JAIN Vs. MCD	February 5, 2011
JAGDISH CHANDER Vs. SRI CHAND	August 9, 2011
JAGDISH CHANDRA MAKHIJA Vs. STATE CBI	July 8, 2011
JAGDISH KUMAR Vs. SUBHASH CHANDER SACHDEVA	March 17, 2011
JAGDISH KUMAR SACHDEVA Vs. SUBHASH CHANDER SACHDEVA	May 16, 2011
JAGDISH MITER BHOLA Vs. HAMIDUDDIN	January 25, 2011
JAGDISH NARAIN Vs. BSES RAJDHANI POWER LTD	January 12, 2011
JAGDISH PRASAD Vs. UNITED INDIA INSURANCE CO LTD	December 23, 2011
JAGDISH PRASAD Vs. STATE GOVT OF NCT OF DELHI	September 8, 2011
JAGDISH PRASAD GUPTA Vs. MCD	September 6, 2011
JAGDISH PRASHAD SINGH Vs. UMED	December 2, 2011
JAGDISH SINGH Vs. NEERAJ GUPTA	September 2, 2011
JAGESHWAR DAYAL Vs. INTERNATIONAL TRADERS	April 28, 2011
JAGJIT SINGH Vs. STATE	August 9, 2011
JAGMOHAN ARORA Vs. SAROJ ARORA	July 8, 2011
JAGMOHAN BHOLA Vs. DILBAGH RAI BHOLA AND ORS.	January 24, 2011
JAGMOHAN NATH KAPOOR Vs. MANMOHAN NATH KAPOOR	April 25, 2011
JAGMOHAN SINGH NEGI Vs. UOI	May 18, 2011
JAGNOHAN SINGH Vs. COMMISSIONER OF CENTRAL EXCISE	April 27, 2011
JAGPAL SINGH Vs. BSES RAJDHANI POWER LTD	April 21, 2011
JAGRAJ SINGH Vs. UNION OF INDIA	March 15, 2011
JAGSON AIRLINES LTD. Vs. PREMIUM INT. FINANCE LTD.	April 25, 2011
JAGTAR SINGH @ GOGGI AND ANR. Vs. STATE	May 25, 2011
JAGWATI Vs. UNION OF INDIA	May 2, 2011
JAHEER AHMED Vs. HARI SINGH & ORS.	November 25, 2011
JAHID ALI & ORS. Vs. STATE & ANR.	November 22, 2011
JAI AMBEY STORE Vs. GOVT OF NCT OF DELHI	July 7, 2011
JAI BHAGWAN Vs. SUMAN DEVI	November 8, 2011
JAI BHAGWAN VERMA Vs. UOI & ORS	December 22, 2011
JAI BHAWANI COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR COOPERATIVE SOCIETIES	April 21, 2011
JAI KANWAR TYAGI & ANR. Vs. SATNAM SINGH & ORS.	December 14, 2011
JAI KISHAN Vs. CANARA BANK	July 7, 2011
JAI KISHAN GUPTA Vs. HINDUSTAN PAPER CORPORATION LTD.	May 23, 2011
JAI KUMAR @ JAI @ PAPPU Vs. STATE	February 1, 2011
JAI NARAIN Vs. STATE OF HARYANA	May 18, 2011
JAI PAL Vs. UOI	June 3, 2011
JAI PARKASH GUPTA Vs. ORIENTAL BANK OF COMMERCE	September 27, 2011
JAI PRAKASH Vs. UNION OF INDIA	October 5, 2011
JAI PRAKASH DHAKA Vs. UOI	March 7, 2011
JAI RAM Vs. MANAGEMENT OF M S SONA FASHIONS PVT LTD	August 16, 2011
JAI RAM MAHTO Vs. DIVESH	September 16, 2011
JAI RATTAN BHALLA & ANR. Vs. PURI INVESTMENTS & ORS.	December 23, 2011
JAI SINGH Vs. UOI	August 23, 2011
JAIBIR SINGH Vs. DIRECTOR GENERAL CISF	August 11, 2011
JAIBIR SINGH AND ORS Vs. UNION OF INDIA AND ORS	January 20, 2011
JAIDEEP PURI Vs. SWARAN MALHOTRA & ORS.	November 18, 2011
JAIN MOTOR COMPANY PVT LTD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPN	February 28, 2011
JAINIDH KAUR (THR HER NEXT 6 FRIEND AND NATURAL GUARDIAN) Vs. ST. STEPHENS COLLEGE AND ORS.	April 28, 2011
JAINIDH KAUR (THR HER NEXT6 FRIEND & NATURAL GUARD Vs. STEPHENS COLLEGE AND ORS	April 28, 2011
JAININDER JAIN AND ANR. Vs. CENTRAL GOVT. AND ORS.	February 2, 2011
JAIPAL Vs. STATE	February 23, 2011
JAIPAL Vs. STATE	July 5, 2011
JAIPAL CHANDEL Vs. SHRI KRISHAN	August 10, 2011
JAIPAL SINGH Vs. UOI	February 22, 2011
JAIPRAKASH SINGH Vs. UOI	March 18, 2011
JAIPUR GOLDEN CHARITABLE CLINICAL LABORATORY TRUST Vs. UNION OF INDIA	July 5, 2011
JAIPUR TAXI SERVICE & ANR. Vs. COMMISSIONER OF POLICE	October 13, 2011
JALEENA KHATOON Vs. ICICI LOAMBARD GENERAL INSURANCE COMPANY LTD	September 5, 2011
JAMALUDDIN Vs. MCD	February 7, 2011
JAMIA ARABIA NIZAMIA WELFARE EDUCATIONAL SOCIETY Vs. DELHI WAKF BOARD	January 12, 2011
JAMIA MILLIA ISLAMIA Vs. SH IKRAMUDDIN	November 22, 2011
JAMMU & KASHMIR BANK Vs. ABHISHEK MITTAL	May 26, 2011
JAMMU AND KASHMIR BANK LTD. Vs. STATE BANK OF INDIA	January 31, 2011
JAMNA Vs. UOI	July 8, 2011
JAMNA DATWANI Vs. OFFICIAL LIQUIDATOR	January 17, 2011
JAMUNA DAS RAM KISHAN Vs. COMMISSIONER OF SALES TAX	November 2, 2011
JANAK DHAWAN Vs. J D WORLD WIDE EXPORTS PVT LTD	January 24, 2011
JANAK DHAWAN Vs. J D WORLD WIDE EXPORTS PVT LTD	February 24, 2011
JANAK KATYAL Vs. DELHI MAHARASHTRIYA EDUCATIONAL AND CULTURAL SOCIETY (REGD.) AND ORS.	February 24, 2011
JANARDAN SHARMA Vs. UNION OF INDIA	January 12, 2011
JANARDHAN SENGER Vs. STATE	February 23, 2011
JANE ALAM DAUD Vs. STATE	December 8, 2011
JANESHWAR DASS NARENDER KUMAR JAIN Vs. UNION OF INDIA	July 11, 2011
JANG BAHADUR SINGH Vs. THERMOPLASTIC SURGICAL AND SCIENTIFIC INDUSTRIES	May 12, 2011
JANGE RAM GANDWAL Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK	September 8, 2011
JANKI DEVI Vs. HARISH CHANDER CHAWLA	May 18, 2011
JAPAN AIRLINES Vs. P AND S EXPORTS CORPORATION	July 28, 2011
JASBIR SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY	April 6, 2011
JASBIR SINGH WALIA & ANR. Vs. STATE & ANR.	August 18, 2011
JASDEV SINGH Vs. UNIT TRUST OF INDIA	May 2, 2011
JASMINDER KAUR Vs. NATIONAL INSURANCE COMPANY LTD	March 25, 2011
JASPAL & ORS. Vs. STATE NCT OF DELHI	November 24, 2011
JASVINDEDR SAINI Vs. STATE	October 13, 2011
JASVINDER KAUR Vs. RAJ JOG SINGH	September 15, 2011
JASWANT SINGH Vs. UOI	February 7, 2011
JASWANT SINGH Vs. AMAR NATH MEHRA	May 6, 2011
JASWINDER PAL SINGH Vs. RAMINDER SINGH (TITOO)	December 5, 2011
JATAN SINGH Vs. STATE	December 22, 2011
JATINDER MITTAL ENGINEERS AND CONTRACTORS Vs. COMMISSIONER OF TRADE TAXES	May 12, 2011
JATINDER SINGH NANRA Vs. SARITA RANI	July 12, 2011
JAWAHAR LAL Vs. ASHOK KUMAR	April 4, 2011
JAWAHAR LAL Vs. STATE	November 1, 2011
JAWAHAR LALARORA Vs. STATE	December 1, 2011
JAWAID RAHMANI Vs. UOI	December 9, 2011
JAY BHARAT MARUTI LIMITED Vs. DY. COMMISSIONER OF INCOME TAX	March 8, 2011
JAY SHREE TEA AND INDUSTRIES LTD Vs. UNION OF INDIA	March 24, 2011
JAYAKRISHNAN T. NAIR AND ANR. Vs. STATE	January 4, 2011
JAYANT BHARGAVA Vs. PRIYA BHARGAVA	April 1, 2011
JAYKAL EXPORTS LTD Vs. GOVT N C T OF DELHI	March 1, 2011
JAYPEE BROS MEDICAL PUBLISHERS P LTD Vs. BANK OF INDIA	February 14, 2011
JAYPEE HOTEL LTD. Vs. SHRI V.S. YADAV	September 15, 2011
JEEVAN DIESELS & ELECTRICALS LTD Vs. JASBIR SINGH	March 25, 2011
JEEVAN KUMAR Vs. CITI BANK	August 25, 2011
JEEWAN Vs. STATE	March 8, 2011
JEWELLERS OM PRAKASH Vs. CHIEF COMMISSIONER OF INCOME TAX	September 9, 2011
JGA FASHION PRIVATE LIMITED Vs. KRISHAN KUMAR KHANNA	March 8, 2011
JGA FASION PRIVATE LIMITED Vs. KRISHAN KUMAR KHANNA	November 3, 2011
JINDAL MENTHOL INDIA LTD Vs. J C KHANDELWAL	February 22, 2011
JINDAL STEEL AND POWER LTD Vs. UNION OF INDIA	December 19, 2011
JINENDER KUMAR Vs. JASWANT SINGH	February 28, 2011
JINGLE BELL AMUSEMENT PARK P LTD Vs. NORTH DELHI POWER LTD	April 19, 2011
JITENDER @ KUKKI AND ORS. Vs. STATE (GOVT. OF N.C.T. OF DELHI)	March 21, 2011
JITENDER ALIAS JITU Vs. STATE	June 3, 2011
JITENDER KUMAR Vs. GOEL ESTATE FINANCE	March 3, 2011
JITENDER KUMAR Vs. STATE	July 20, 2011
JITENDER KUMAR Vs. STATE OF DELHI	May 12, 2011
JITENDER KUMAR Vs. UNION OF INDIA AND ANR.	February 9, 2011
JITENDER KUMAR GOEL Vs. DIRECTOR DIRECTORATE OF EDUCATION	August 17, 2011
JITENDER KUMAR SINGH Vs. STATE	December 19, 2011
JITENDER NATH TIWARI Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD AND ORS.	May 18, 2011
JITENDER SINGH Vs. STATE	November 29, 2011
JITENDER SINGH Vs. NDMC	January 21, 2011
JITENDRA SINGH Vs. GOVT OF NCT OF DELHI	February 3, 2011
JIWAN DASS Vs. BHOLA NATH	January 7, 2011
JL GUGNANI & ANR. Vs. KRISHNA ESTATE & ORS.	December 12, 2011
JODHPAL Vs. STATE	January 13, 2011
JOGENDER ALIAS JOGESHWAR Vs. STATE	October 31, 2011
JOGINDER SINGH Vs. VISHNU DUTT	September 29, 2011
JOGINDER SINGH Vs. GOVT OF NCT OF DELHI	January 19, 2011
JOGINDER SINGH Vs. UOI	March 4, 2011
JOGINDER SINGH Vs. STATE	February 28, 2011
JOGINDER SINGH Vs. STATE	November 28, 2011
JOHN H P SINGH Vs. M S FRANKLIN	April 19, 2011
JOHNSON ENTERPRISES Vs. JOHNSON APPLIANCES PVT LTD	February 8, 2011
JOINT DIRECTOR OF CIVIL AVIATION Vs. SH IQBAL SINGH VEDI	February 7, 2011
JOTI PRASAD GONGEL Vs. CHAND BIHARI LAL (DECD) THRU LRS.	November 28, 2011
JOYCEE SATINDER MAKHANI Vs. MP SINGH & ORS.	December 12, 2011
JPS ASSOCIATES PRIVATE LIMITED Vs. FEEDBACK VENTURES PRIVATE LIMITED	January 17, 2011
JSR ENTERPRISES Vs. GROVERSONS	December 15, 2011
JUGAL KISHORE KHURANA Vs. MINISTRY OF URBAN DEVELOPMENT AND POVERTY ALLEVIATION AND ORS.	May 23, 2011
JUGAL RAKESH KUMAR Vs. BALDEV RAJ BAJAJ	March 7, 2011
JUGGILAL KAMLAPAT JUTE MILLS COMPANY LIMITED Vs. UNION OF INDIA	January 10, 2011
JUGNU JAYANT Vs. UNION OF INDIA	July 15, 2011
JYOTI AGGARWAL Vs. HARE RAM SAHU	March 1, 2011
JYOTI BUILD TECH PVT LTD Vs. MIDEAST PIPELINE PRODUCTS	September 26, 2011
JYOTI KHANNA Vs. REGISTRAR COOPERATIVE SOCIETIES	October 3, 2011
JYOTI SARUP MITTAL ENGINEER & CONTRACTORS Vs. ACON CONSTRUCTION (INDIA) PVT. LTD. & ANR.	October 31, 2011
K C BANSAL & ORS Vs. COMMISSIONER, MCD & ORS	January 17, 2011
K C SINGH Vs. CBI	August 10, 2011
K E BURGMANN Vs. H N SHAH	July 18, 2011
K G JOLLY Vs. INSTITUTE OF ECONOMIC GROWTH	August 12, 2011
K K JAIN Vs. UOI	May 2, 2011
K K PILANIA Vs. STATE	August 24, 2011
K K SAINI Vs. UOI	August 5, 2011
K K SAKSENA Vs. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE	April 25, 2011
K L CHANDAK Vs. JAI CHAND	March 1, 2011
K L NOATAY Vs. UOI	April 26, 2011
K N PANDEY ALIAS K R PANDEY Vs. STATE	February 24, 2011
K P DUBEY Vs. UNION OF INDIA	April 8, 2011
K P SOLVEX LTD Vs. HYDERABAD INDUSTRIES LTD	February 14, 2011
K R CULTURAL AND WELFARE SOCIETY REGD Vs. DDA	July 22, 2011
K R MANGLAM WORLD SCHOOL Vs. RAM BABU	May 30, 2011
K S JAWATKAR Vs. JAWAHARLAL NEHRU UNIVERSITY	September 16, 2011
K S KARDAM Vs. UNION OF INDIA	September 23, 2011
K S MINHAS Vs. WRESTLING FEDERATION OF INDIA	February 2, 2011
K S PUNDIR Vs. UOI	May 10, 2011
K S R CHARI Vs. UNION OF INDIA	August 23, 2011
K.L. KADAMB Vs. UOI	November 25, 2011
K.L. MEHTA Vs. PAWAN KUMAR	May 18, 2011
K.R. BUILDERS PVT. LTD. Vs. DDA	October 20, 2011
KABUSHIKI KAISHA Vs. S K SIL	July 29, 2011
KAILASH CHAND Vs. MOTHER DIARY FRUITS AND VEGETABLES PVT LTD	September 23, 2011
KAILASH CHAND GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	March 22, 2011
KAILASH CHANDER Vs. UOI	March 29, 2011
KAJRI AKHTAR Vs. UNION OF INDIA (UOI) AND ORS.	May 12, 2011
KALA Vs. UNION OF INDIA	March 4, 2011
KALAKANDAR INVESTMENT (P) LTD. & ORS. Vs. M/S. MENLO CONSULTANT INDIA (P) LTD. & ORS.	October 31, 2011
KALI CHARAN Vs. STATE	July 7, 2011
KALLU Vs. STATE	May 18, 2011
KALPANA CHAWLA COLLEGE OF EDUCATION FOR WOMEN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	February 28, 2011
KALPANA PANDEY Vs. DIRECTOR OF EDUCATION	November 4, 2011
KALUVA BALMIKI Vs. COMMANDANT	October 5, 2011
KALYAN SHARMA Vs. STATE	May 10, 2011
KAMAL Vs. STATE NCT OF DELHI	November 1, 2011
KAMAL GOODS CARRIER REGD Vs. MCD	April 5, 2011
KAMAL KAUL Vs. PRADEEP KUMAR & ANR.	November 9, 2011
KAMAL KISHORE Vs. UNION OF INDIA	February 14, 2011
KAMAL KISHORE JAICHAND Vs. MADHU MEHRA	September 16, 2011
KAMAL KUMAR Vs. K G DUTTA	September 13, 2011
KAMAL KUMAR Vs. UNION OF INDIA	November 25, 2011
KAMAL KUMAR Vs. AMRITA SINGH	February 28, 2011
KAMALDIN Vs. CBI	November 23, 2011
KAMALJEET SINGH Vs. UOI	February 14, 2011
KAMINI KHANNA AND ANR. Vs. PRADEEP KUMAR AND ORS.	May 5, 2011
KAMLA Vs. STATE OF DELHI	August 23, 2011
KAMLA AGGARWAL Vs. REGISTRAR COOPERATIVE SOCIETIES	June 15, 2011
KAMLA DEVI Vs. UNION OF INDIA	January 20, 2011
KAMLA DEVI Vs. UOI	September 2, 2011
KAMLA DEVI Vs. DHARMANAND PANDEY	September 22, 2011
KAMLA KUMARI Vs. VED PRAKASH GUPTA	February 25, 2011
KAMLA PRASAD Vs. CBI	July 8, 2011
KAMLA RANI Vs. JOGINDER SINGH	August 8, 2011
KAMLA SINHA Vs. PREM PYARA	July 20, 2011
KAMLA YADAV Vs. SUNIL KUMAR	February 21, 2011
KAMLAKSHI SINGH Vs. SURENDER PAL SINGH	December 15, 2011
KAMLESH DEVI Vs. KITAB SINGH	July 12, 2011
KAMLESH KAUR Vs. R K GUPTA	January 18, 2011
KAMLESH KUMAR PANDEY Vs. UOI	August 26, 2011
KAMLESH PUROHIT Vs. JAY PEE EXPORTS LTD	May 6, 2011
KAMLESH SINGH YADAV Vs. SUKARAM PAL SINGH	September 2, 2011
KAMRUL HAQ Vs. STATE	February 18, 2011
KANAKLATA SHARMA Vs. REGISTRAR GENERAL OF CENSUS INDIA	October 12, 2011
KANHAYA LAL MADAN Vs. N D M C	August 5, 2011
KANHAYA LAL MADAN Vs. NEW DELHI MUNICIPAL COUNCIL	April 4, 2011
KANIKA NARANG NEE PASRICHA Vs. STATE (NCT OF DELHI)	February 24, 2011
KANTA Vs. STATE	November 14, 2011
KANTA DEVI Vs. STATE	February 15, 2011
KANTA RANI Vs. SUSHMA ARORA	March 18, 2011
KANTA SHARMA Vs. BSES RAJDHANI POWER LTD	March 16, 2011
KANTA THAPAR Vs. BRIJ NANDAN	September 26, 2011
KANWAR PAL Vs. PANKAJ GUPTA	December 8, 2011
KANWAR SINGH Vs. GOVT NCT OF DELHI	July 26, 2011
KAPCO ARTS PVT LTD Vs. WORLD EXPO AND CONVENTIONS MANAGEMENT LTD	May 9, 2011
KAPIL SETHI Vs. STATE	November 8, 2011
KAPIL SETHI Vs. STATE	August 1, 2011
KAPOOR CHAND GUPTA Vs. BP SINGH	July 5, 2011
KAPSON PLASTICS PVT. LTD. Vs. EAGLE FASHIONS	March 14, 2011
KAPTAN SINGH Vs. DDA	July 12, 2011
KAPUR BROTHERS Vs. DDA	August 12, 2011
KARAM CHAND THAPAR Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD	November 22, 2011
KARAM SINGH Vs. UNION OF INDIA & ORS.	November 8, 2011
KARAMBIR SINGH Vs. C B I	November 1, 2011
KARAMCHAND Vs. STATE NCT OF DELHI	March 29, 2011
KARAMJIT JAISWAL Vs. INVESTEC TRUST JERSEY LIMITED	January 14, 2011
KARAN SINGH Vs. GOVT. OF NCT OF DELHI AND ANR.	July 28, 2011
KARAN SINGH AND ORS. Vs. STATE AND ORS.	April 25, 2011
KAREEMUL HAJAZI Vs. STATE OF NCT OF DELHI	January 7, 2011
KARIM MORANI Vs. CENTRAL BUREAU OF INVESTIGATION	July 19, 2011
KARNAIL SINGH Vs. STATE	October 31, 2011
KARTAR SINGH Vs. STATE	November 15, 2011
KARTAR SINGH Vs. DIRECTORATE OF EDUCATION	May 2, 2011
KARTAR SINGH Vs. THE STATE (GOVT. OF NCT DELHI)	March 22, 2011
KARTAR SINGH (DECEASED) THROUGH L.RS. AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	February 10, 2011
KARTARI DEVI & ANR. Vs. SABU & ANR.	December 8, 2011
KASHI NATH ROY Vs. STATE OF BIHAR	March 11, 2011
KASHI RAM Vs. GAON SABHA	March 14, 2011
KASHMIR SINGH Vs. STATE	August 23, 2011
KASHMIRI LAL Vs. GOVT OF NCT OF DELHI	March 22, 2011
KATHURIA PUBLIC SCHOOL Vs. UNION OF INDIA	November 9, 2011
KAUSHAL RAJ & ORS. Vs. STATE & ANR.	November 25, 2011
KAUSHALENDER Vs. STATE	April 26, 2011
KAUSHALYA Vs. DAYA CHAND	May 2, 2011
KAUSHALYA CONTRACTOR AND DEVELOPERS (P) LTD. Vs. JASPAL KAUR PUBLIC SCHOOL	October 20, 2011
KAVITA Vs. RAKESH RAMAN	April 8, 2011
KAVITA AGGARWAL Vs. STATE	September 21, 2011
KAVITA AGGARWAL Vs. GYAN DEEPAK AGGARWAL	August 23, 2011
KAVITA AND ORS. Vs. RAJA RAM & ORS.	November 25, 2011
KAVITA SINGH Vs. GOVT OF NCT OF DELHI	February 25, 2011
KEDAR NATH DUA Vs. UNION OF INDIA (UOI) AND ORS.	February 7, 2011
KENNETH LOYAL ALIAS MANMOHAN SINGH LOYAL Vs. VIPIN VINOD DIWAN	April 18, 2011
KESHO LAL KHULLAR MEMORIAL SOCIETY Vs. DDA & ORS.	December 7, 2011
KESORAM INDUSTRIES LIMITED Vs. ALLAHABAD BANK	March 28, 2011
KEW PRECISIONS PARTS PVT. LTD. Vs. SWAROOP LAL ADLAKHA	October 21, 2011
KEWAL KISHORE ARORA Vs. RAJIV MOTORS PVT LTD	August 16, 2011
KEWAL KRISHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	July 25, 2011
KHALID Vs. STATE	July 6, 2011
KHAN MARKET TRADERS ASSOCIATION Vs. UOI	July 28, 2011
KHAN MARKET TRADERS ASSOCIATION Vs. UNION OF INDIA	June 3, 2011
KHATEMA FIBRES LTD Vs. NK PAPER TUBE INDUSTRIES	December 9, 2011
KHAZAN SINGH Vs. STATE	August 18, 2011
KHEMA DHAR Vs. BSES YAMUNA POWER LTD.	October 21, 2011
KHEMKA CAPITAL SERVICES (P) LTD Vs. I.S. GUPTA	May 31, 2011
KHRIST RAJA SECONDARY SCHOOL Vs. RENU SHARMA	July 15, 2011
KHUBI RAM RAJIV KUMAR & CO Vs. JAGDISH SHARMA AND ORS	December 14, 2011
KHURJI DEVI Vs. MCD	April 19, 2011
KHUSHI RAM BEHARI LAL Vs. NEW BHARAT RICE MILLS	May 18, 2011
KINGTECH ELECTRONICS (INDIA) PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.	December 19, 2011
KIRAN BHARDWAJ Vs. RELIANCE GEN INSURANCE CO LTD	June 1, 2011
KIRAN BHATTY Vs. ASLAM QADAR KHAN	November 22, 2011
KIRAN CHAWLA & ORS Vs. UOI & ANR	May 2, 2011
KIRAN CHHABRA Vs. PAWAN KUMAR JAIN	February 14, 2011
KIRAN MEHTA Vs. B S E S RAJDHANI POWER LTD	January 12, 2011
KIRAN PAL SINGH Vs. STATE	April 26, 2011
KIRORI MAL Vs. DIR GEN CRPF	July 8, 2011
KIRORI MAL Vs. MCD	February 17, 2011
KIRPAL KAUR Vs. RAM SINGH	January 21, 2011
KIRTI PRASHAR Vs. SBI	March 30, 2011
KISHAN Vs. STATE	March 3, 2011
KISHAN FREIGHT FORWARDERS Vs. UNION OF INDIA	June 2, 2011
KISHAN LAL Vs. MCD	February 3, 2011
KISHAN LAL Vs. M/S R.K. ASSOCIATES & ORS.	November 21, 2011
KISHAN LAL BHALLA Vs. USHA BHALLA & ANR.	October 18, 2011
KISHOR KUMAR Vs. UOI	April 4, 2011
KISHORE AGGARWAL Vs. STATE	August 23, 2011
KISHORE MADHUKAR PAKNIKAR Vs. UNION OF INDIA	May 26, 2011
KISHORI ALIAS NAWAL KISHORE Vs. STATE NCT OF DELHI	September 9, 2011
KISHORI LAL Vs. DELHI TRANSPORT CORPORATION	March 11, 2011
KISHORI LAL KRISHAN KUMAR Vs. ANKIT RASTOGI	October 20, 2011
KLA INDIA PUBLIC LTD Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD	September 23, 2011
KOHINOOR FOODS LTD. Vs. COMMISSIONER OF INCOME TAX	November 18, 2011
KOLMET ENTERPRISES Vs. SURJIT SINGH KOHLI	August 16, 2011
KOSHIKA TELECOM LTD. Vs. MS. SHALINI SONI	May 23, 2011
KOTAK SECURITIES LTD. Vs. MEENAKSHI SAXENA & ANR.	August 4, 2011
KRBL LTD Vs. PK OVERSEAS PVT LTD	December 7, 2011
KRISHAN Vs. UNION OF INDIA AND ORS	February 2, 2011
KRISHAN CHANDER Vs. DDA	November 3, 2011
KRISHAN CHANDER Vs. DDA	August 26, 2011
KRISHAN CHANDER Vs. DDA	September 8, 2011
KRISHAN DEV SHARMA Vs. DIPTI LAL PASSI	January 20, 2011
KRISHAN GOPAL Vs. SANKAR ALIAS SANKAR LAL	May 10, 2011
KRISHAN KUMAR Vs. UOI	September 16, 2011
KRISHAN KUMAR NAGAR Vs. MANANGEMENT OF MS DELHI TRANSPORT CORPORATION	October 5, 2011
KRISHAN KUMAR NAGAR Vs. MANANGEMENT OF DELHI TRANSPORT CORPORATION	January 5, 2011
KRISHAN KUMAR SETHI Vs. COMMISSIONER OF INCOME TAX	February 17, 2011
KRISHAN LAL Vs. DDA	September 6, 2011
KRISHAN LAL Vs. KARTAR SINGH AHUJA	March 3, 2011
KRISHAN LAL ARORA Vs. PUNEET MONGIA	July 18, 2011
KRISHAN PAL Vs. UOI	March 9, 2011
KRISHAN SWAROOP Vs. SH. KRISHAN LAL	March 11, 2011
KRISHNA BHAGAT Vs. TEJVIR SINGH	December 19, 2011
KRISHNA DEVI Vs. STATE GOVT. OF NCT	November 21, 2011
KRISHNA DEVI Vs. AMIR SINGH	August 3, 2011
KRISHNA ENGINEERING WORKS Vs. CROMPTON GREAVES LTD	November 22, 2011
KRISHNA KUMAR Vs. HARDWARI LAL	January 28, 2011
KRISHNA MURARI TRIPATHI Vs. UNION OF INDIA	April 6, 2011
KRISHNA SAINI Vs. CHAMELI DEVI	May 16, 2011
KRISHNA WANTI AND ORS. Vs. SATNAM SINGH AND ORS.	September 12, 2011
KRIZM HOTELS PRIVATE LIMITED Vs. VAISHNAVI ESTATES P LTD	August 1, 2011
KSB EDUCATIONAL AND HEALTH CARE SOCIETY Vs. MCD	July 12, 2011
KUKU RAM Vs. RAM BETI	November 9, 2011
KULBIR @ BHOLI Vs. STATE & ANR.	December 13, 2011
KULDEEP Vs. STATE	December 20, 2011
KULDEEP KAUR Vs. UNION OF INDIA (UOI) AND ORS.	April 28, 2011
KULDEEP KUMAR Vs. UNION OF INDIA	February 14, 2011
KULDEEP SAINI Vs. UOI	February 8, 2011
KULDEEP SINGH Vs. DDA	July 25, 2011
KULDEEP SINGH HOODA Vs. NARENDER MEHLAWAT & ORS.	December 1, 2011
KULDEEP SINGH HOODA Vs. SHRI NARENDER MEHLAWAT AND OTHERS	October 25, 2011
KUMARI RINKI Vs. LADHU RAM & ANR.	April 19, 2011
KUNJ ALUMINIUM PRIVATE LTD Vs. KONINKLIJKE PHILLIPS ELECTRICITY NV	August 1, 2011
KUSAL CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI	September 30, 2011
KUSH MALHOTRA Vs. PRAKASH MALHOTRA	July 8, 2011
KUSUM LATA Vs. SHYAM MOHAN SHARMA	September 19, 2011
KUSUM LATA SHARMA Vs. STATE	September 2, 2011
KUSUMA KUMARI Vs. UOI	August 26, 2011
KUTTU Vs. STATE	August 18, 2011
KWALITY CATERERS Vs. UNION OF INDIA	December 21, 2011
L M MISRA Vs. SUSHIL KUMAR MEHTA	May 19, 2011
LADY SHRI RAM COLLEGE FOR WOMEN Vs. GOVT. OF NCT OF DELHI AND ORS.	March 11, 2011
LAJ GANDHI Vs. DELHI DEVELOPMENT AUTHORITY	November 4, 2011
LAJPAT RAI MADAN Vs. MCD & ORS.	November 15, 2011
LAKHAN SINGH ALIAS PAPPU Vs. STATE OF NCT OF DELHI	September 16, 2011
LAKHPAT SINGH Vs. STATE	March 10, 2011
LAKHWINDER SINGH Vs. UNION OF INDIA	December 7, 2011
LAKSHMI CHAND Vs. UNION OF INDIA	September 22, 2011
LAL BABU Vs. GOVT OF NCT OF DELHI	May 6, 2011
LAL CHAND Vs. UOI	July 8, 2011
LAL CHAND PUBLIC CHARITABLE TRUST Vs. DELHI WAKF BOARD	December 19, 2011
LAL CHAND RAJORA Vs. SANT LAL	May 30, 2011
LALIT ALIAS BABLOO Vs. STATE	October 20, 2011
LALIT ALIAS PRADEEP Vs. STATE	July 7, 2011
LALIT BHATIA Vs. DINA NATH BHATIA	August 16, 2011
LALIT K. BHANOT Vs. CBI	July 5, 2011
LALIT KUMAR Vs. STATE	March 18, 2011
LALIT KUMAR Vs. STATE OF NCT OF DELHI	February 11, 2011
LALIT KUMAR & ORS Vs. STATE & ANR.	October 14, 2011
LALIT KUMAR @ SONU Vs. STATE OF (NCT) DELHI	April 5, 2011
LALIT KUMAR ARYA Vs. APSANA GLOBAL SUGANDHY P LTD	September 8, 2011
LALITA BHATIA Vs. G M NORTHERN RAILWAYS	July 22, 2011
LALITA SHARMA Vs. SUMITRA SHARMA	March 8, 2011
LALITESH CHAUHAN Vs. HARVINDER SINGH	September 28, 2011
LALOO YADAV Vs. UNION OF INDIA	September 15, 2011
LAMBA PRESS AND SHEARA PVT LTD Vs. UNION OF INDIA	June 1, 2011
LARSEN & TOUBRO LTD. AND ANR. Vs. NTPC LTD.	November 9, 2011
LARSEN AND TOUBRO LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	June 3, 2011
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA	August 8, 2011
LARSEN AND TOUBRO LIMITED Vs. LEUCI COMMUNICATIONS	February 1, 2011
LARSEN AND TOUBRO LTD Vs. UNION OF INDIA	April 27, 2011
LAURA ENTWISTLE Vs. UOI	January 20, 2011
LAXMAN Vs. STATE OF NCT OF DELHI	September 13, 2011
LAXMAN Vs. STATE	October 24, 2011
LAXMAN CHANDRA SARKAR Vs. UOI	July 29, 2011
LAXMAN DASS JALHOTRA Vs. UNION OF INDIA	March 16, 2011
LAXMI DEVI Vs. STATE	April 19, 2011
LAXMI DEVI Vs. STATE OF DELHI	January 4, 2011
LAXMI DUTTA JAIN Vs. GIRI RAJ SINGH	September 16, 2011
LAXMI NARAIN Vs. SHYAM MOHAN SHARMA	September 19, 2011
LAXMI NARAIN Vs. BHAGWANTI	August 30, 2011
LAXMI NARAYAN SHASTRI Vs. SHRI SANATAN DHARAM SABHA LAXMI NARAYAN TEMPLE TRUST	May 20, 2011
LAXMIKANT VIJAYVARGIA Vs. BHARAT HEAVY ELECTRICALS LIMITED	April 4, 2011
LD SHARMA Vs. UOI	February 7, 2011
LE PASSAGE TO INDIA TOURS & TRAVELS PVT. LTD Vs. ADDL COMMISSIONER OF INCOME TAX	March 9, 2011
LEELA MANCHANDA Vs. STATE BANK OF INDIA	September 28, 2011
LEGEND TRAVELS PVT LTD Vs. GALILEO INDIA PVT LTD	March 9, 2011
LEGUM AND LAW AWARENESS SOCIETY Vs. UNION OF INDIA	August 11, 2011
LEKH RAM Vs. SHYAM LAL	May 6, 2011
LEVI STRAUSS Vs. NIZAMA GARMENTS	November 3, 2011
LG ELECTRONICS INDIA PVT LTD Vs. BHARAT BHOGILAL PATEL	November 30, 2011
LÏ¿½OREAL Vs. DUSHYANT SHAH	September 28, 2011
LIAKAT ALI Vs. STATE (GOVT. OF NCT OF DELHI)	August 1, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. ANITA RANI	March 11, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJIV KHOSLA	July 4, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJIV KHOSLA	July 11, 2011
LOGISTICS INDIA Vs. MCD	September 8, 2011
LOGITRONICS PVT LTD Vs. COMMISSIONER OF INCOME TAX	February 18, 2011
LOIL OVERSEAS FOODS LTD Vs. MGR HOLDINGS P LTD	September 29, 2011
LOKESH @ LUVKUSH Vs. STATE	November 21, 2011
LOKESH PATHAK Vs. COMMISSIONER CENTRAL EXCISE	February 15, 2011
LOKNITI FOUNDATION Vs. UOI	May 31, 2011
LORD BUILDER PVT. LTD Vs. REGISTRAR OF COMPANIES	May 12, 2011
LORDS CHLORO ALKALI LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED	May 27, 2011
LOREAL (M/S.) Vs. MR. DUSHYANT SHAH	September 29, 2011
LT CDR G S BENIWAL RETD Vs. UNION OF INDIA	July 18, 2011
LT COL PRAMOD NATH Vs. UOI & ORS	August 18, 2011
LT COL S D SURIE Vs. PARAMOUNT ENTERPRISES	September 19, 2011
LT GOVERNOR OF DELHI Vs. GUPTA TRADING COMPANY	August 25, 2011
LT. COL. JASPAL SINGH Vs. NATIONAL THERMAL POWER CORPORATION	March 21, 2011
LUCKY ENGINEERING WORKS REGD Vs. G S CHADHA	July 14, 2011
LUV KUSH Vs. STATE (NCT) OF DELHI	January 31, 2011
M A SHAMSUDDIN Vs. STATE NCT OF DELHI	February 25, 2011
M ARUN AHLUWALIA Vs. ARUN OBEROI	July 8, 2011
M B KHAN Vs. A AND U TIBIA COLLEGE	April 18, 2011
M C D Vs. ABID ALI	May 31, 2011
M C D Vs. MOREDHWAJ	December 20, 2011
M C D Vs. BHAGWAN DASS	December 13, 2011
M C SHARMA Vs. UOI	January 19, 2011
M D INDUSTRIES Vs. GOVT OF NCT OF DELHI	December 19, 2011
M D OVERSEAS LTD Vs. CANARA BANK	October 24, 2011
M L BHUYAN Vs. UOI	September 21, 2011
M L DAWAR Vs. M L SETH	July 20, 2011
M L KARARWAL Vs. UNION OF INDIA	July 13, 2011
M M T C LIMITED Vs. PARAS KUMAR JAIN	March 22, 2011
M MEENA KUMARI Vs. UNION OF INDIA	March 24, 2011
M P SHARMA Vs. CHAMAN LAL KAUL	February 1, 2011
M P SINGH Vs. VIDESH SANCHAR NIGAM LTD	August 29, 2011
M P STATE MINING CORPORATION LTD Vs. SANJEEV BHASKAR	April 20, 2011
M P VERMA Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY	March 10, 2011
M PADMANABHAN Vs. UNION OF INDIA	September 30, 2011
M R BHARDWAJ Vs. DELHI STATE COOPERATIVE BANK LTD	August 26, 2011
M S DABAS Vs. UOI	August 18, 2011
M S KABLI Vs. UNION OF INDIA	February 22, 2011
M S SETHI Vs. DELHI STATE INDUSTRIAL	April 20, 2011
M S SIDHU Vs. STATE	December 22, 2011
M S T C LIMITED Vs. JAIN TRADERS	August 8, 2011
M SONS ENTERPRISES PVT LTD Vs. SURESH JAGASIA	January 7, 2011
M T VERGHESE Vs. UNION OF INDIA	August 25, 2011
M. AMITHKUMAR Vs. UNION OF INDIA (UOI) AND ORS.	September 14, 2011
M.A. KHAN Vs. NEW DELHI MUNICIPAL COUNCIL	October 19, 2011
M.C. AGRAWAL HUF Vs. SAHARA INDIA AND ORS.	September 2, 2011
M.C.D. Vs. RAJPAL AND ORS.	May 3, 2011
M.C.MISHRA Vs. UOI	September 1, 2011
M.G. GOEL Vs. GOVT. OF NCT OF DELHI AND ORS.	August 9, 2011
M.J. JOSEPH Vs. UPSC & ORS.	September 22, 2011
M.K. PETRO PRODUCTS INDIA PVT. LTD. Vs. M.K. BITUMEN PRODUCTS	June 3, 2011
M.K. SHARMA Vs. SH TEK CHAND	July 15, 2011
M.P. DANG Vs. REKHA THAKUR	November 25, 2011
M/S ADI HITECH TEXTILES (P) LTD. Vs. M/S SAWHNEY BROTHERS	November 16, 2011
M/S AMBUJA CEMENT INDIA PRIVATE LIMITED Vs. M/S HOLCIM (INDIA) PRIVATE LIMITED	November 14, 2011
M/S CHAMELI FARMS PVT. LTD. Vs. DDA & ANR.	November 14, 2011
M/S DELHI STOCK EXCHANGE ASSOCN. LTD. Vs. UJALA LEASING LTD.	December 15, 2011
M/S ECOLAB INC Vs. M/S EACO LABS LTD	November 28, 2011
M/S EMPIRE FANTRONICS (I) PVT LTD AND ORS Vs. UOI AND ORS	November 11, 2011
M/S G4S SECURITY SERVICES (INDIA) PVT. LTD. Vs. M/S GROUP 4 STAFF KARAMCHARI WELFARE ASSOCIATION AND ORS.	November 18, 2011
M/S GATI LTD. Vs. THE ORIENTAL INSURANCE CO. LTD. & ANR	December 13, 2011
M/S HARYANA ROADWAYS Vs. PREM PRAKASH SURI AND OTHERS	September 13, 2011
M/S JAGATJIT INDUSTRIES LIMITED GURGAON Vs. DY. COMMISSIONER OF INCOME TAX	November 11, 2011
M/S JASBIR SINGH CHADHA (HUF) & ANR. Vs. M/S JEEVAN DIESELS & ELECTRICALS LTD.	October 19, 2011
M/S KALATEX Vs. COL. B.L. TANDON	December 12, 2011
M/S MARVEL TEA ESTATE INDIA LTD. Vs. P.M. BATRA (PROP) M/S GURUKRIPA TRADERS	October 31, 2011
M/S METRO BUILDERS (ORISSA) PVT. LTD. Vs. INDIAN OIL CORPORATION LTD. & ORS.	October 31, 2011
M/S PARKAIRE ENGINEERING CO. (P) LTD. Vs. M/S VASHMI CHEMICALS LTD.	November 24, 2011
M/S PARLE AGRO PVT LTD AND ANR. Vs. AABAD FOOD PVT LTD AND ANR.	November 16, 2011
M/S PIONEER PUBLICITY CORP. PVT. LTD. Vs. M/S VIAN INFRASTRUCTURE LTD.	November 14, 2011
M/S PRAGATI PAPER MILLS LTD. Vs. M/S BRITISH MOTOR CAR CO. LTD. AND OTHERS	August 12, 2011
M/S TERRA MANUFACTURING AND SALES Vs. M/S ALAGENDIRAA APPARELS	October 19, 2011
M/S TYAGI PIPE CRAFT PVT. LTD. Vs. M/S ASSET CARE ENTERPRISES LTD. & ANR.	November 30, 2011
M/S VIVEK CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs. A.K. TIWARI	November 14, 2011
M/S WINGSFIELD KNITWEAR PVT. LTD. Vs. NANAK S. BAMRAH AND ORS.	September 22, 2011
M/S. A.S. PATEL TRUST Vs. SHRI SHIV SHANKAR GUPTA	December 9, 2011
M/S. ATLINGA BUILDERS PVT LTD & ORS. Vs. CATHOLIC SYRIAN BANK LTD & ORS.	November 22, 2011
M/S. DELHI U.P.M.P. TRANSPORT COMPANY (REGD.) Vs. M/S. NEW INDIA ASSURANCE COMPANY LTD. & ANR.	November 14, 2011
M/S. G. AJAIB SINGH & CO. Vs. SH. PARDEEP ARORA	October 7, 2011
M/S. LINKERS ASSOCIATES Vs. LALIT FABRICS P. LTD. & ORS.	November 18, 2011
M/S. M.S.O. BUILDING CONSUMER COOPERATIVE STORE LIMITED Vs. THE CHIEF ELECTION COMMISSIONER & ORS.	November 30, 2011
M/S. NATIONAL INSURANCE CO. LTD. Vs. RANVIR SINGH & ORS.	November 25, 2011
M/S. PITAMBAR COATED PAPERS LTD. Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	November 29, 2011
M/S. SICPA INDIA LIMITED Vs. SHRI MANAS PRATIM DEB	November 17, 2011
M/S. SIKKA PROMOTERS PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI	November 17, 2011
MAA BUDDHA NATIONAL MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	February 3, 2011
MADAN CLOTH HOUSE Vs. PRADIP KUMAR	October 20, 2011
MADAN LAL Vs. SANGEETA VERMA	August 1, 2011
MADAN LAL Vs. SUNDER LAL	December 9, 2011
MADAN LAL @ MANOHAR @ MOTTA Vs. STATE	November 3, 2011
MADAN LAL KAUSHIK Vs. SHREE YOG MAYAJI TEMPLE	March 3, 2011
MADAN LAL KHANNA Vs. LAKSHMI VILAS BANK LTD	November 2, 2011
MADAN LAL KHURANA Vs. SUDESH BATRA	April 5, 2011
MADAN LAL MISHRA Vs. ABDUL KHALID KHAN	July 18, 2011
MADAN MOHAN SETHI Vs. NIRMAL SHAM KUMARI	January 19, 2011
MADHAVAN Vs. STATE	October 17, 2011
MADHU BALA Vs. SURENDER KUMAR	July 21, 2011
MADHU GUPTA Vs. NARESH KUMAR	September 23, 2011
MADHU GUPTA Vs. GARDENIA ESTATES (P) LTD.	October 21, 2011
MADHU KARNA Vs. MEDICAL COUNCIL OF INDIA	September 16, 2011
MADHU KORA Vs. ELECTION COMMISSION OF INDIA	September 30, 2011
MADHU KUKRETI Vs. UOI	March 11, 2011
MADHU LALWANI Vs. COMMISSIONER OF INCOME TAX DELHI	January 13, 2011
MADHU MEHRA Vs. KAMAL KISHORE	September 16, 2011
MADHU RANI MEHRA Vs. COMMISSIONER OF INCOME TAX	March 21, 2011
MADHU SEHGAL Vs. SHRI RAJESH SHARMA	July 4, 2011
MADHU SEHGAL Vs. RAJESH SHARMA	October 24, 2011
MADHUCON PROJECTS LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	March 10, 2011
MADHUP NATH JHA Vs. RASHTRIYA SANSKRIT SANSTHAN	August 4, 2011
MADHURIKA SHARMA Vs. BHAGWATI DEVI SHARMA	October 19, 2011
MAGICON IMPEX P. LTD Vs. COMMISSIONER, TRADE AND TAXES AND OTHERS	November 25, 2011
MAHABIR SINGH Vs. UNION OF INDIA	September 23, 2011
MAHAGUN INDIA PVT LTD Vs. INFINITI RETAIL LIMITED	May 20, 2011
MAHALAXMI EMBROIDERY Vs. SHIVAM DEVANSH FAB PVT LTD	February 24, 2011
MAHAMANDLESHWAR SWAMI PUNYANAND Vs. STATE	July 18, 2011
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. UNIBROS	July 4, 2011
MAHANAGAR TELEPHONE NIGAM LTD Vs. S M LAL	February 25, 2011
MAHARAJA AGRASEN INSTITUTE OF TECHNOLOGY Vs. DIRECTOR HIGHER EDUCATION	January 11, 2011
MAHARASHTRA HYBRID SEEDS CO LTD Vs. UOI	November 30, 2011
MAHARIA RAJ JV Vs. BHANDARI ENGINEERS AND BUILDERS PVT LTD	November 4, 2011
MAHASHIAN DI HATTI LTD Vs. RAJ NIWAS	May 4, 2011
MAHAVIR PLANTATIONS PVT. LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ANR.	March 11, 2011
MAHAVIR PRASAD Vs. GOVT OF NCT	February 28, 2011
MAHAVIR SINGH Vs. STATE	January 19, 2011
MAHENDER Vs. ASHA ALIAS LAXMI	April 1, 2011
MAHENDER KOLI CHIDDI Vs. STATE	December 7, 2011
MAHENDER KUMAR BANSAL Vs. MUNICIPAL CORPORATION OF DELHI	November 3, 2011
MAHESH BABU Vs. STATE	December 5, 2011
MAHESH CHAND GUPTA Vs. DDA	September 13, 2011
MAHESH PRASAD SINGH Vs. UNION OF INDIA	December 22, 2011
MAHESH SHARMA Vs. BHARAT HEAVY ELECTRICALS LTD	July 28, 2011
MAHINDER KUMAR Vs. DELHI FINANCIAL CORPORATION	February 2, 2011
MAHINDER PAL SINGH Vs. ALI HUSSAIN KHAN F+	December 1, 2011
MAHINDER SINGH Vs. STATE	April 5, 2011
MAHINDER SINGH CHAUHAN Vs. UOI	August 29, 2011
MAHIP SINGH SAINI Vs. STATE NCT OF DELHI	January 24, 2011
MAHIP SINGH SAINI Vs. STATE NCT OF DELHI	January 10, 2011
MAHIPAL JAGID Vs. UNION OF INDIA	September 14, 2011
MAHIPAL SINGH Vs. MINISTRY OF TOURISM	June 2, 2011
MAHIPAL SINGH RAGHAV Vs. UOI	March 7, 2011
MAJ. GEN. A.K. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.	September 28, 2011
MAJOR (RETD.) RAJ MOHAN Vs. OIL & NATURAL GAS CORPORATION	April 29, 2011
MAJOR (RETD.) RAJINDER MOHAN Vs. OIL & NATURAL GAS CORPORATION LTD. & ANR.	November 8, 2011
MAJOR MAN MOHAN SINGH BATTU Vs. UNION OF INDIA	January 13, 2011
MAJOR RAVINDRA MOHAN KAPUR Vs. STATE	July 12, 2011
MALA DUTTA GUPTA Vs. NATIONAL INSURANCE CO LTD	September 28, 2011
MALHOTRA BOOK DEPOT Vs. UNION OF INDIA	November 29, 2011
MALKHAN SINGH Vs. UNION OF INDIA	January 12, 2011
MALVIKA KAUL Vs. GOVT OF NCT OF DELHI	January 19, 2011
MAMTA Vs. UNION OF INDIA	March 28, 2011
MAMTA Vs. SCHOOL MANAGEMENT OF JINDAL PUBLIC SCHOOL	June 1, 2011
MAMTA DEVI Vs. MANAGER SINGH	November 29, 2011
MANAGEMENT COMMITTEE OF SHIKSHA BHARATI SENIOR SECONDARY PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION AND ANR.	April 27, 2011
MANAGEMENT OF APPAREL EXPORT PROMOTION COUNCIL Vs. SURYA PRAKASH	January 7, 2011
MANAGEMENT OF ASHOK HOTEL Vs. MOHINDER SINGH	May 10, 2011
MANAGEMENT OF ASHOK HOTEL Vs. MOHINDER SINGH	August 4, 2011
MANAGEMENT OF CENTAUR HOTEL Vs. P S MOHAN NAIR	April 21, 2011
MANAGEMENT OF CPWD Vs. HAR LAL	March 17, 2011
MANAGEMENT OF GENERAL INDUSTRIES CO Vs. SATISH KUMAR	April 29, 2011
MANAGEMENT OF HOTEL ASHOK Vs. DEPUTY LABOUR COMMISSIONER	July 11, 2011
MANAGEMENT OF HOTEL CONNAUGHT Vs. OM PARKASH	February 3, 2011
MANAGEMENT OF M S HOTEL JANPATH Vs. NELSON ALMEDA	July 8, 2011
MANAGEMENT OF M S PACCO INDUSTRIAL CORPORATION Vs. GOVT OF NCT OF DELHI	September 19, 2011
MANAGEMENT OF MASTANA JOGI PRESS Vs. LABOUR COURT NO III AND ORS	March 22, 2011
MANAGEMENT OF MCD Vs. DESH RAJ	July 8, 2011
MANAGEMENT OF S E S BABA NEBHRAJ SR SECONDARY SCHOOL Vs. RAJ KUMARI KHANCHANDANI	May 13, 2011
MANAGEMENT OF SUNDER LAL JAIN HOSPITAL Vs. GOVT. OF N.C.T. OF DELHI AND ORS.	April 5, 2011
MANAGER SHRI SANATAN DHARAM SARASWATI BAL MANDIR SCHOOL Vs. K P BANSAL	January 11, 2011
MANAGING COMMITTEE DAISY DALES SR SEC SCHOOL Vs. RAJINDER SINGH MALIK	March 10, 2011
MANAGING COMMITTEE FRANK ANTHONY PUBLIC SCHOOL Vs. C S CLARKE	October 3, 2011
MANAGING COMMITTEE OF SHIKSHA BHARATI SENIOR SECONDARY PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION	May 20, 2011
MANAS MALARA Vs. UNION OF INDIA	January 31, 2011
MANAV BHARTI INDIA INTERNATIONAL SCHOOL Vs. GOVT. OF N.C.T. OF DELHI AND ANR.	August 16, 2011
MANBIR ALIAS MANNU ALIAS BABUJI Vs. STATE	September 7, 2011
MANGAL Vs. STATE	October 18, 2011
MANGAL MOHAN Vs. DIRECTOR OF EDUCATION	April 19, 2011
MANGAL RAM Vs. STATE	May 10, 2011
MANGLAM EXPRESS CARGO PVT LTD Vs. UNION OF INDIA	August 16, 2011
MANIK RAO Vs. UNION OF INDIA	March 29, 2011
MANIKATALIA EDUCATIONS PVT. LTD. Vs. AVIRAL DESIGNS	November 17, 2011
MANISH AND ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.	January 25, 2011
MANISH AND ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR.	June 3, 2011
MANISH KUMAR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION	September 14, 2011
MANISH KUMAR AGARWAL Vs. C.B.I.	March 8, 2011
MANISH KUMAR SHANDLAY Vs. BASANT INDIA LTD.	November 22, 2011
MANISH MEHTA Vs. UNITED INDIA INSURANCE COMPANY LTD	April 27, 2011
MANISHA Vs. LAXMI BAI COLLEGE AND ORS.	October 19, 2011
MANJEET SINGH Vs. COMMISSIONER MCD	December 9, 2011
MANJEET SINGH Vs. STATE	February 24, 2011
MANJIT KAUR Vs. UNION OF INDIA	July 14, 2011
MANJIT SINGH Vs. ORIENTAL INSURANCE CO. LTD	December 9, 2011
MANJIT SINGH MEHTA Vs. PRABHJOT SINGH	February 21, 2011
MANJU Vs. MUSTAFA MASTAN	January 11, 2011
MANJU Vs. STATE OF NCT DELHI	November 24, 2011
MANJU Vs. AZEEMUDDIN	December 8, 2011
MANJU KUMAR Vs. STATE N.C.T. OF DELHI	October 17, 2011
MANJU RANI Vs. MCD	December 15, 2011
MANJU RANI Vs. GOVT. OF NCT OF DELHI AND ORS.	March 30, 2011
MANJU TIWARI Vs. UOI	August 25, 2011
MANJU VERMA Vs. HARPREET SINGH	September 2, 2011
MANMOHAN SHARMA AND ANR. Vs. UNION OF INDIA AND ORS.	January 28, 2011
MANOHAR LAL Vs. STATE OF THE NCT OF DELHI	May 27, 2011
MANOHAR LAL Vs. PREM NATH GERA	May 24, 2011
MANOHAR LAL SHARMA Vs. UNION OF INDIA	September 1, 2011
MANOHAR SINGH Vs. SANDEEP COOP GROUP HOUSING SOCIETY	November 21, 2011
MANOHAR SINGH RATHORE Vs. UNION OF INDIA	June 3, 2011
MANOJ Vs. STATE	February 15, 2011
MANOJ GUPTA Vs. MRS. MANJU RANI AND ORS.	March 22, 2011
MANOJ K DASH Vs. FEDERATION OF INDIAN MINERAL INDUSTRIES	February 7, 2011
MANOJ KUMAR Vs. COMMISSIONER OF DELHI POLICE	July 4, 2011
MANOJ KUMAR Vs. STATE	November 29, 2011
MANOJ KUMAR SHARMA Vs. MCD	February 15, 2011
MANOJ MANU AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	May 16, 2011
MANOJ SINGH Vs. STATE	September 12, 2011
MANOJ TYAGI Vs. GAURAV @ CHOTU AND ANR.	May 25, 2011
MANPREET SINGH Vs. NATIONAL PANASONIC INDIA LTD	February 7, 2011
MANSA RAM Vs. MANAGEMENT OF M S PELICAN CERAMIC INUDUSTRIES	March 18, 2011
MANU JAIN Vs. NEERJA SHAH	August 4, 2011
MANU NATH AND ORS. Vs. STATE	January 31, 2011
MANUFACTURING COMPANY Vs. KHEMCHAND ENTERPRISES	December 7, 2011
MANZOOR AHEMAD KHAN Vs. MS. KHURSHIDA KHAN	April 27, 2011
MAQSOOD ALI Vs. KAMIL FARIDI	May 20, 2011
MARATHON ELECTRIC MOTORS (INDIA) LTD. Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.	March 8, 2011
MARICO LIMITED Vs. HIND COSMETICS	September 22, 2011
MARS INTERNATIONAL INDIA PVT LTD Vs. STATE OF NCT OF DELH	October 10, 2011
MARUTI SUZUKI INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 25, 2011
MARUTI SUZUKI INDIA LTD Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD	September 29, 2011
MARY THEODORE ROBERT Vs. MAN MOHAN	April 26, 2011
MAS CONSTRUCTION PVT. LTD. Vs. AIR FORCE NAVAL HOUSING BOARD	November 28, 2011
MASTER AADITYA BIRMANI Vs. SARDAR PATEL VIDYALAYA AND ANR.	March 10, 2011
MASTER ABHILASH KRISHNAN Vs. PRITAM SINGH	February 3, 2011
MASTER NAVNEET SINGH (MINOR) & ORS. Vs. GOVT. OF NCT OF DELHI & ORS.	December 12, 2011
MASTER SAGAR GARG THRU HIS FATHER Vs. ORIENTAL INSURANCE CO LTD	April 8, 2011
MASTER SHIKHAR GUPTA Vs. GOVT. OF NCT OF DELHI	May 11, 2011
MASTER VAIBHAV BHARDWAJ Vs. GGSIU	August 4, 2011
MATTER OF NEERAJ BAHL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	December 23, 2011
MATTER OF SAEMA KHANAM Vs. UNIVERSITY OF DELHI	December 20, 2011
MATTER OF: IND-SWIFT LTD Vs. UNION OF INDIA	December 16, 2011
MATTER OF:- RAO UDMI RAM MEMORIAL COLLEGE OF EDUCATIION Vs. NATIONAL COUNCIL FOR TEACHER	December 16, 2011
MAUJI RAM VIJAY KUMAR Vs. COMMISSIONER OF VAT	December 20, 2011
MAULANA JAMEEL AHMAD ILYASI Vs. MUNICIPAL CORPORATION OF DELHI	January 18, 2011
MAUZI RAM THR LRS AND ORS. Vs. SH. HOSHIAR SINGH	November 28, 2011
MAXIM LIGHTECH PVT LTD Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA	May 18, 2011
MAXOPP INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX	November 18, 2011
MAYA Vs. S SARASWATY	September 16, 2011
MAYA CHANCHAL Vs. STATE	August 18, 2011
MAYA DARYANI Vs. NEW DELHI MUNICIPAL COUNCIL & ORS.	November 9, 2011
MAYA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD	July 18, 2011
MAYUR AUTO AGENCY Vs. RAMESH SINGH MANRAL	July 26, 2011
MAYUR JAYKUMAR VORA Vs. GOVERNMENT OF NCT OF DELHI	April 21, 2011
MCD Vs. HEM RAJ	July 22, 2011
MCD Vs. BHAGIRATH SINGH	August 4, 2011
MCD Vs. ANIL KUMAR GUPTA	January 14, 2011
MCD Vs. R P ESTATES PVT LTD	January 24, 2011
MCD Vs. BHANWAR SINGH	March 17, 2011
MCD Vs. RAJ KUMAR	December 2, 2011
MCD Vs. TEJ PAL SINGH	December 2, 2011
MCD Vs. CHARAN SINGH AND ORS.	May 2, 2011
MCD AND ORS. Vs. HEM RAJ AND ORS.	February 15, 2011
MCG DESIGN Vs. RAM NARESH CHAUHAN	December 2, 2011
MD RIYAZUDDIN Vs. STATE AND ANOTHER	September 16, 2011
MD. YAMIN Vs. SAIRA	February 10, 2011
MEDICAL COUNCIL OF INDIA Vs. TEERTHANKER MAHAVEER INSTT OF MANAGEMENT	October 13, 2011
MEDICAL COUNCIL OF INDIA Vs. VANDANA BHATNAGAR	July 5, 2011
MEDICAL COUNCIL OF INDIA Vs. AL KARIM EDUCATIONAL TRUST	April 26, 2011
MEDICAL POINT I LTD Vs. UNION OF INDIA	August 8, 2011
MEENA CHAWLA Vs. PRISM ENTERTAINMENT (P) LTD & ORS	February 9, 2011
MEENA CHAWLA AND ORS Vs. PRISM ENTERTAINMENT PVT LTD AND ORS	December 13, 2011
MEENA PRASAD Vs. STATE	August 11, 2011
MEENAKSHI Vs. UNIVERSITY OF DELHI	July 5, 2011
MEENAKSHI Vs. UNIVERSITY OF DELHI	January 19, 2011
MEENAKSHI Vs. UNIVERSITY OF DELHI AND ORS.	September 2, 2011
MEENAKSHI KANWAR Vs. VINAY AGGARWAL	August 8, 2011
MEENAKSHI MISHRA Vs. TARSEM SINGH	December 19, 2011
MEENU BHARGAVA & ANR Vs. MUKUL P BHARGAVA & ORS	June 3, 2011
MEENU DEVI Vs. SUDESH KUMAR	March 24, 2011
MEENU JAIN Vs. PARASRAM SECURITIES PVT. LTD	March 11, 2011
MEERA GUPTA Vs. MADAN LAL BATRA	September 21, 2011
MEERA SAINI Vs. GOVT OF NCT OF DELHI	July 27, 2011
MEHKAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	May 23, 2011
MEHTA BROTHER Vs. BANK OF INDIA	January 20, 2011
MEHTAB Vs. UNION OF INDIA	July 14, 2011
MEHTAB SINGH Vs. UOI	May 9, 2011
MEKASTAR TELEMATICS LTD Vs. AAIFR	May 2, 2011
MEP IDEAL TOLL CONSORTIUM Vs. MCD	April 29, 2011
METAL FORGING P LTD Vs. DDA	September 30, 2011
METALITE INDUSTRIES Vs. COMMISSIONER OF SALES TAX	January 24, 2011
METRO BUILDERS (ORISSA) PVT LTD Vs. INDIAN OIL CORPORATION LTD & ORS	October 31, 2011
METRO TYRES LIMITED Vs. A.S. TRADERS AND ORS.	May 4, 2011
METRO TYRES LTD Vs. SATPAL SINGH BHANDARI	September 1, 2011
MEWA RAM & ORS. Vs. SMT. ANITA AND ORS.	November 25, 2011
MIC ELECTRONICS LTD Vs. MUNICIPAL CORPORATION OF DELHI	February 11, 2011
MIC ELECTRONICS LTD Vs. MUNICIPAL CORPORATION OF DELHI	February 14, 2011
MICHAEL CASEY ENTERPRISES LTD Vs. TVC SKY SHOP	January 28, 2011
MICHAEL LEBON Vs. STATE	March 15, 2011
MICHAIL ARHANGELOS SA Vs. STAR MATRIX & ORS.	December 22, 2011
MICROSOFT CORPORATION Vs. S PUROHIT	September 23, 2011
MICROSOFT CORPORATION Vs. VIJAY KAUSHIK	August 2, 2011
MICROSOFT CORPORATION Vs. PREM TIWARI	October 31, 2011
MICROSOFT CORPORATION Vs. MR. DAVID RAJU POLAMURI & ANR.	November 18, 2011
MICROSOFT CORPORATION Vs. G-NET TECHNOLOGIES	October 31, 2011
MILANO IMPEX PRIVATE LTD Vs. EGLE FOOTWEAR PVT LTD	May 25, 2011
MINDA HUF LIMITED Vs. UNION OF INDIA	September 26, 2011
MINDTRAC COM INDIA PRIVATE LTD Vs. REGISTRAR OF COMPANIES	February 28, 2011
MIR SINGH Vs. UOI	July 22, 2011
MIRA KULKARNI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 16, 2011
MIRC ELECTRONICS LIMITED Vs. SHASHANK GUPTA	May 16, 2011
MIRZA MUZAFFER BEG Vs. UNION OF INDIA	October 12, 2011
MISRI DEVI Vs. STATE	January 4, 2011
MITHI INTERIOR PVT LTD Vs. ESSCON ENGINEERS PVT LTD	March 31, 2011
MITSUBISHI CORPORATION Vs. COMMISSIONER OF INCOME TAX	June 3, 2011
MMTC LIMITED Vs. LEGEND HOLDING PVT.LTD	October 24, 2011
MOBIN KHAN & ORS. Vs. STATE NCT OF DELHI & ANR.	October 31, 2011
MOD CREATIONS PVT LTD Vs. INCOME TAX OFFICER	August 29, 2011
MODERN BAZAR DEPARTMENTAL STORE (P) LTD. Vs. NATIONAL INSURANCE COMPANY LTD.	February 8, 2011
MODIPON LIMITED Vs. SINGHAL TRANSPORT CORPORATION	August 30, 2011
MOHAMMAD AKRAM KHAN Vs. JAMIA SENIOR SECONDARY SCHOOL	August 25, 2011
MOHAMMAD AMIR MOHAMMAD KHAN Vs. UNION OF INDIA	March 18, 2011
MOHAMMAD RIZWANUL HAQUE Vs. CENTRAL WAKF COUNCIL	January 7, 2011
MOHAN CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	August 17, 2011
MOHAN HOTEL P LTD Vs. COMMISSIONER OF SALES TAX	June 3, 2011
MOHAN KUMAR GUPTA Vs. ATMA RAM AGGARWAL & ANR.	September 22, 2011
MOHAN LAL Vs. REGISTRAR OF COMPANIES DELHI	December 20, 2011
MOHAN LAL ALIAS RANJAN MOHAN BHATNAGAR Vs. STATE NCT OF DELHI	August 23, 2011
MOHAN LAL BAKOLIA Vs. BISHAN PAWAR	May 31, 2011
MOHAN LAL BAKOLIA Vs. BISHAN PAWAR	May 30, 2011
MOHAN LAL BHATNAGAR Vs. KAMLESH KUMARI BHATNAGAR	November 18, 2011
MOHAN LAL GUPTA Vs. MOHAN LAL, SECRETARY, DAV MANAGING COMMITTEE	April 28, 2011
MOHAN LAL KANOJIA Vs. S K JAIN	November 23, 2011
MOHAN LAL WALIA Vs. STATE C B I DELHI	April 21, 2011
MOHAN MEAKIN LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI	May 11, 2011
MOHAN SINGH Vs. CHAIRMAN RAILWAY BOARD	January 13, 2011
MOHAN SINGH Vs. STATE	September 15, 2011
MOHAN SINGH Vs. UNION OF INDIA & ORS	August 10, 2011
MOHAN SINGH Vs. UNION OF INDIA	November 22, 2011
MOHAR SINGH Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION	December 19, 2011
MOHAR SINGH Vs. RICHA & COMPANY	March 23, 2011
MOHD ABDULLAHA Vs. GOVERNMENT OF NCT DELHI	March 8, 2011
MOHD ANWAR ALIAS ANNU Vs. STATE	February 28, 2011
MOHD ASIM & ORS. Vs. STATE & ANR.	November 9, 2011
MOHD ASLAM ALIAS ASLAM Vs. STATE	October 20, 2011
MOHD AZIM Vs. STATE	July 20, 2011
MOHD FAROOQ Vs. ANEESA BEGUM	July 20, 2011
MOHD FARUQ ALIAS MOHD RAJU Vs. STATE GNCT OF DELHI	April 18, 2011
MOHD HAMMAD Vs. STATE	December 22, 2011
MOHD HANIF Vs. STATE	September 27, 2011
MOHD ILLYAS Vs. NOORUDDIN	November 15, 2011
MOHD ILYAS & ORS. Vs. STATE & ORS.	November 21, 2011
MOHD IQBAL Vs. STATE	April 5, 2011
MOHD IRFAN GANI Vs. UOI	September 30, 2011
MOHD IRSHAD Vs. DENA BANK	January 21, 2011
MOHD ISHTIYAQ Vs. STATE	July 19, 2011
MOHD ISLAM Vs. STATE NCT OF DELHI	September 23, 2011
MOHD JAVED Vs. STATE GOVT OF NCT OF DELHI	April 6, 2011
MOHD MAHFOOZ ALAM Vs. STATE	February 17, 2011
MOHD MUSSABIR Vs. STATE	August 3, 2011
MOHD NABI Vs. STATE OF DELHI	August 10, 2011
MOHD RAFIQ Vs. STATE	December 15, 2011
MOHD RAMJANI Vs. STATE	July 5, 2011
MOHD RAMZAN Vs. JAMIA MILLIA ISLAMIA	July 20, 2011
MOHD SADIQ Vs. UNION OF INDIA	September 26, 2011
MOHD SAGHIR ALIAS SAGAR ALIAS AJEET SINGH Vs. STATE OF N C T	February 21, 2011
MOHD SALIM Vs. DELHI WAKF BOARD	January 12, 2011
MOHD SHAMSHI Vs. AIRPORTS AUTHORITY OF INDIA	May 9, 2011
MOHD SHARIF Vs. MOHD SHAMIM	November 16, 2011
MOHD SUALEHEEN Vs. MCD	March 28, 2011
MOHD SULTAN Vs. DELHI DEVELOPMENT AUTHORITY	January 11, 2011
MOHD SULTAN ALIAS KALLU Vs. STATE	July 8, 2011
MOHD TAJ Vs. MIRAZ AHMED	April 27, 2011
MOHD TARIKH ALIAS RUFFI Vs. STATE	May 18, 2011
MOHD UBAID Vs. NDMC	February 21, 2011
MOHD USMAN Vs. STATE	June 3, 2011
MOHD USMAN ALIAS SONU Vs. STATE NCT OF DELHI	January 7, 2011
MOHD YUNUS Vs. STATE DELHI	October 5, 2011
MOHD ZAKIR Vs. STATE	December 15, 2011
MOHD. ABDUL QADEER AND ORS. Vs. MOHD. RAZZAK AND ORS.	February 9, 2011
MOHD. AISH UR REHMAN Vs. STATE	October 20, 2011
MOHD. ATIQ Vs. AINUDDIN AND ORS.	February 3, 2011
MOHD. BADAL Vs. STATE	March 22, 2011
MOHD. HANIF Vs. SHAMSUN NISA (DECD.) THR LRS	October 19, 2011
MOHD. IBRAHIM KURAISHI Vs. STATE AND ANR.	August 12, 2011
MOHD. IFRAZ @ SONU MASTER @ KATUA Vs. THE STATE (GOVT. OF NCT OF DELHI)	May 5, 2011
MOHD. JAVED Vs. THE STATE OF N.C.T. OF DELHI	May 9, 2011
MOHD. JAVED Vs. THE STATE (GOVT. OF NCT OF DELHI)	April 6, 2011
MOHD. SAGIR AHMAD Vs. COMMISSIONER (MCD) AND ORS.	September 22, 2011
MOHD. SHAHID Vs. MCD	September 29, 2011
MOHD. SHAMIM Vs. RAM KISHORE SHARMA	November 25, 2011
MOHD. TAHIR KHAN Vs. VINOD KUMAR	October 13, 2011
MOHD. USMAN (DECEASED) THR. L.RS. AND ORS. Vs. STATE AND ANR.	February 17, 2011
MOHINDER KAUR Vs. UNION OF INDIA	April 26, 2011
MOHINDER KUMAR Vs. STATE	May 2, 2011
MOHINDER KUMAR Vs. MEDICAL COUNCIL OF INDIA	October 12, 2011
MOHINDER KUMAR GUPTA Vs. KULDEEP SINGH	April 25, 2011
MOHINI KAUL Vs. STATE	July 21, 2011
MOHINI SRIVASTAVA & ORS. Vs. RADHA KISHAN & ORS.	November 18, 2011
MOHIT CHOPRA Vs. MOHD ISRAIL	July 8, 2011
MOHIT SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 18, 2011
MOHSIN Vs. STATE	August 18, 2011
MOHSINA Vs. RAJESH	August 29, 2011
MOINUDDIN SABRI Vs. STATE OF NCT	December 22, 2011
MONA VERMA Vs. INDIAN OVERSEAS BANK	March 1, 2011
MONI RAM Vs. UNION OF INDIA (UOI) AND ANR.	February 10, 2011
MONOPOLY CARRIERS AND CARGO PVT LTD Vs. UNION OF INDIA	August 16, 2011
MONTBLANC SIMPLO GMBH Vs. NEW DELHI STATIONERY MART	April 27, 2011
MONTREAUX RESORTS P TLD Vs. SONIA KHOSLA	December 15, 2011
MOOL CHAND GUPTA Vs. ORIENTAL BANK OF COMMERCE	February 10, 2011
MOOLCHAND KHAIRATI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. VIJENDER SINGH	February 8, 2011
MOOLCHAND KHAIRATI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. GOVT. OF NCT AND ANR.	April 26, 2011
MOORTHI DEVI Vs. PAWAN KUMAR	August 16, 2011
MOORTI SHARAN AND ORS. Vs. BALWAN SINGH AND ORS.	August 23, 2011
MORGAN SECURITIES AND CREDITS PVT. LTD. Vs. B.K. MODI	March 24, 2011
MOTHER DAIRY FRUIT Vs. MALLIKARJUNA DAIRY PRODUCTS PVT LTD	December 20, 2011
MOTHER TERESA INSTITUTE OF MANAGEMENT REGD Vs. DELHI DEVELOPMENT AUTHORITY	May 27, 2011
MOTI LAL WALI Vs. DELHI DEVEOPMENT AUTHORITY	January 11, 2011
MOTI RAM AND COMPANY Vs. HINDUSTAN PETROLEUM CORPORATION LTD	July 13, 2011
MOTI RAM AND COMPANY Vs. HINDUSTAN PETROLEUM CORPORATION LTD	September 5, 2011
MOTOR GENERAL FINANCE LTD Vs. COMMISSIONER OF INCOME TAX	February 18, 2011
MOUNT ABU EDUCATION SOCIETY Vs. ANSHU SHARMA	August 29, 2011
MOUNT CARMEL SCHOOL Vs. THE PRESIDING OFFICER, LABOUT COURT NO. X AND ORS.	May 12, 2011
MR. DEVINDER Vs. BORDER SECURITY FORCE & ANR.	November 18, 2011
MR. JASPREET SINGH ANAND AND ANR. Vs. MR. GURDEV SINGH ANAND AND ORS.	April 8, 2011
MR. KANWAL SINGH Vs. SITARAM	January 24, 2011
MR. NAVED YAR KHAN Vs. MR. HAROON YUSUF	January 17, 2011
MR. RAVINDER KUMAR YADAV Vs. BORDER SECURITY FORCE & ANR. DIRECTOR GENERAL	November 18, 2011
MR. RAVINDRA NATH SHARMA & ORS. Vs. MR. MOHANLAL & ORS.	November 29, 2011
MRS. ANITA MANTRI Vs. KARVY STOCK BROKING LIMITED AND ANR.	September 9, 2011
MRS. ANSHUMITRA DASGUPTA Vs. UNION OF INDIA (UOI) AND ORS.	February 23, 2011
MRS. BHUPINDER KAUR KLER Vs. U.O.I. & ORS.	November 30, 2011
MRS. JITENDER KAUR Vs. MRS. SURINDER KAUR & ORS.	November 18, 2011
MRS. LALITA SINGH Vs. LT. GOVERNOR OF DELHI AND ORS.	February 8, 2011
MRS. MADHU SAXENA Vs. DELHI DEVELOPMENT AUTHORITY	August 2, 2011
MRS. RUBY SINGH Vs. RAJA BAHADUR MOTILAL POONA MILLS LTD.	February 24, 2011
MRS. SUMAN BAKSHI Vs. FAMILY PLANNING ASSN. OF INDIA (FPAI) AND ANR.	May 5, 2011
MRS. UMA SWAMY Vs. SHRI JASPAL SINGH	March 4, 2011
MS. KALPANA Vs. UNION OF INDIA & OTHERS	November 25, 2011
MS. KIRAN CHAWLA AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	May 2, 2011
MS. MEERA Vs. RAM DEV SHARMA AND ANR.	September 8, 2011
MS. SUDHA RANI GUPTA Vs. THE SECRETARY, GOVT. OF INDIA AND ORS.	May 23, 2011
MS. VANITA SARIN & ANR. Vs. SKIN INSTITUTE AND PUBLIC SERVICES CHARITABLE TRUST AND ORS.	October 19, 2011
MS. VINITA Vs. UNIVERSITY OF DELHI AND ANR.	May 10, 2011
MSM DISCOVERY PVT LTD Vs. NEW DELHI TELEVISION LTD	February 21, 2011
MUJAHID BEG Vs. UOI	January 18, 2011
MUKESH Vs. AIR INDIA	March 4, 2011
MUKESH Vs. STATE	September 23, 2011
MUKESH Vs. STATE OF DELHI	December 13, 2011
MUKESH Vs. STATE (N.C.T. OF DELHI)	February 22, 2011
MUKESH GARG Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, NOIDA	January 31, 2011
MUKESH KHURANA Vs. PARVATI DEVI	February 18, 2011
MUKESH KUMAR Vs. GOVT OF NCT OF DELHI	August 4, 2011
MUKESH KUMAR Vs. UOI	August 5, 2011
MUKESH KUMAR Vs. STATE	July 25, 2011
MUKESH KUMAR Vs. KAMLESH DEVI	May 11, 2011
MUKESH KUMAR BHARDWAJ Vs. MCD	May 11, 2011
MUKESH KUMAR GUPTA Vs. STATE	February 9, 2011
MUKESH KUMAR SHARMA AND ANR. Vs. THE UNIVERSITY OF DELHI AND ORS.	August 26, 2011
MUKESH KUMAR YADAV Vs. STATE	November 29, 2011
MUKUL SINGAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANR.	March 29, 2011
MUMTAJ KHAN AND ORS. Vs. SORUB ETC.	March 16, 2011
MUNESH KUMAR Vs. STATE	June 1, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SHIV LAL	May 24, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SULTAN SINGH	April 20, 2011
MUNICIPAL CORPORATION OF DELHI Vs. MOHD ISMAIL	July 25, 2011
MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN WORKERS WORKING IN ELECTRICAL DEPARTMENT OF MCD	July 21, 2011
MUNICIPAL CORPORATION OF DELHI Vs. C M VIJ	February 14, 2011
MUNICIPAL CORPORATION OF DELHI Vs. R K S GAUR	February 28, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SUBHASH CHANDER GUPTA	March 17, 2011
MUNICIPAL CORPORATION OF DELHI Vs. MALTI DEVIV	December 2, 2011
MUNICIPAL CORPORATION OF DELHI Vs. ARJUN SINGH	August 16, 2011
MUNICIPAL CORPORATION OF DELHI Vs. PADMA DEVI	August 12, 2011
MUNICIPAL CORPORATION OF DELHI Vs. AFSAR & ORS.	November 3, 2011
MUNICIPAL CORPORATION OF DELHI Vs. RAVI BUILDERS	March 29, 2011
MUNICIPAL CORPORATION OF DELHI Vs. RAMJAS FOUNDATION	May 11, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SHRI BHAGWAN SAHAI	March 7, 2011
MUNICIPAL CORPORATION OF DELHI Vs. GURDAYAL SINGH AND ORS.	March 11, 2011
MUNICIPAL CORPORATION OF DELHI Vs. RAJ KUMAR	April 20, 2011
MUNICIPAL CORPORATION OF DELHI Vs. MAMTA KUMARI	September 21, 2011
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN	May 13, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SH. RAMKISHAN AND ANR.	February 22, 2011
MUNICIPAL CORPORATON OF DELHI Vs. NARESH KUMAR GUPTA AND COMPANY PVT LTD	March 28, 2011
MUNICIPAL EMPLOYEES UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	April 26, 2011
MUNISIPAL CORPORATION OF DELHI AND ORS. Vs. SURENDER SINGH	August 11, 2011
MUNNA Vs. COMMISSIONER MCD	January 4, 2011
MUNNA ALIAS MANOJ Vs. RAM NARAIN	November 2, 2011
MUNNA KHAN Vs. STATE NCT OF DELHI	December 7, 2011
MUNNA LAL Vs. UNIVERSITY OF DELHI	January 13, 2011
MUNNA SINGH Vs. DIRECTOR GENERAL C I S F	July 7, 2011
MUNSHI LAL Vs. SUMITRA DEVI & ORS.	December 5, 2011
MURARI Vs. STATE	April 28, 2011
MURLI SINGH Vs. ROOMAL	May 3, 2011
MURLIDHAR VIJAY KUMAR Vs. VALUE ADDED TAX OFFICER	April 7, 2011
MURTI DEVI Vs. UOI	February 21, 2011
MURTI DEVI Vs. KAMAL KISHORE SEHGAL	November 1, 2011
MUSIC BROADCAST PVT LTD Vs. SUPER CASSETTE INDUSTRIES LTD	September 1, 2011
MUVEEN KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	June 15, 2011
MUVEEN KUMAR AND ORS. (DR.) Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.	June 3, 2011
MVL INDUSTRIES LTD. Vs. HARENDRA SINGH AND ANR.	May 4, 2011
N AND S AND N CONSULTANTS S R O Vs. SRM EXPLORATION PRIVATE LIMITED	March 4, 2011
N K ANAND Vs. UNION OF INDIA	July 19, 2011
N K SINGHAL Vs. SYNDICATE BANK	March 3, 2011
N L GOYAL Vs. MKR FROZEN FOOD EXPORTS (P) LTD	February 2, 2011
N N S RANA Vs. UNION OF INDIA	September 16, 2011
N P KAMALESH Vs. DEPUTY DIRECTOR (MEDICAL) NATIONAL BOARD OF EXAMIN	March 16, 2011
N S GEORGE Vs. COMMISSIONER OF POLICE	August 12, 2011
N S HOON Vs. NIMMI SINGH	January 21, 2011
N.D.M.C. Vs. SHRI CHANDER KISHORE AGGARWAL	May 23, 2011
N.K. SINGHAL Vs. SYNDICATE BANK & ORS.	November 23, 2011
N.K. TOMAR & ORS. Vs. STATE & ORS.	October 17, 2011
N.M. SOFT DRINKS P. LTD. Vs. NORTH DELHI POWER LTD.	March 4, 2011
N.P. KAMALESH Vs. DEPUTY DIRECTOR (MEDICAL) NATIONAL BOARD OF EXAMINATION AND ORS.	March 16, 2011
N.S. ATWAL Vs. JINDAL STEEL & POWER LTD	January 10, 2011
NABI RASOOL Vs. GNCT OF DELHI	December 19, 2011
NAEEM AHMED Vs. SH YASHPAL MALHOTRA (DECEASED) THROUGH L RS	August 19, 2011
NAFE SINGH Vs. UNION OF INDIA	July 15, 2011
NAFIS ALIAS BABLI Vs. STATE NCT OF DELHI	April 26, 2011
NAGINDER SINGH SOOD Vs. STATE	June 3, 2011
NAHAR SINGH Vs. CISF	January 7, 2011
NAIK BALAKRISHAN SHARMA Vs. UNION OF INDIA & ORS.	November 16, 2011
NAJMA BEGUM Vs. VIVEK PANDEY	September 14, 2011
NAKUL KAPUR Vs. NDMC	July 5, 2011
NAKUL KAPUR Vs. NDMC	January 24, 2011
NALINI PRABHAKAR Vs. UNIVERSITY OF DELHI	July 29, 2011
NAMRATA SINGH Vs. UNION OF INDIA	September 27, 2011
NANAK CHAND Vs. JAI LAL	May 9, 2011
NANAK CHAND @ ROHIT Vs. VINOD KUMAR	August 29, 2011
NANCY CRAFTS LTD Vs. CIT	September 8, 2011
NAND KISHOR Vs. AMIT WALIYA & ORS	September 30, 2011
NAND KISHORE Vs. MCD	January 20, 2011
NAND KISHORE GARG Vs. GOVERNMENT OF NCT OF DELHI	February 18, 2011
NAND KISHORE GARG Vs. GOVT. OF NCT OF DELHI AND ORS.	May 23, 2011
NAND KISHORE SHARMA Vs. UNION OF INDIA	September 12, 2011
NAND KISHORE SHARMA Vs. GOVT OF NCT OF DELHI	September 21, 2011
NAND RAM BAGRI Vs. JAI KISHAN & ORS	March 11, 2011
NAND RAM BAGRI Vs. JAI KISHAN	March 3, 2011
NANDLAL PRASAD PRAJAPATI & ANR. Vs. GOVT. OF NCT & ORS.	October 10, 2011
NARAIN DAS ARORA Vs. DDA	January 18, 2011
NARAIN DASS Vs. PRITHVI RAJ	March 29, 2011
NARAIN SINGH Vs. UNION OF INDIA	August 16, 2011
NARAIN SINGH & ANR. Vs. DELHI ADMINISTRATION & ORS.	October 31, 2011
NARAINGARH SUGAR MILLS LTD. Vs. CIT	September 30, 2011
NARAYAN SHAMNANI Vs. RAJENDER PRASAD	February 14, 2011
NARCOTICS CONTROL BUREAU Vs. ASHOK MITTAL	January 4, 2011
NARCOTICS CONTROL BUREAU Vs. RAKESH DWIVEDI	July 12, 2011
NARENDER @ NANDA Vs. STATE	November 30, 2011
NARENDER GUPTA Vs. RELIANCE POLYCRETE LTD	January 11, 2011
NARENDER KAPOOR Vs. DDA	July 18, 2011
NARENDER KR JAIN Vs. GOVT OF NCT OF DELHI	May 9, 2011
NARENDER KUMAR Vs. UOI	August 8, 2011
NARENDER KUMAR Vs. UOI	February 18, 2011
NARENDER KUMAR Vs. STSTE OF DELHI	November 1, 2011
NARENDER KUMAR Vs. D.S.I.I.D.C. LTD	January 24, 2011
NARENDER KUMAR CHAWLA Vs. STATE AND ORS.	January 7, 2011
NARENDER KUMAR GUPTA Vs. VIJAY PAL SINGH AND ANR.	March 14, 2011
NARENDER KUMAR JAIN Vs. PRADEEP KUMAR JAIN	May 30, 2011
NARENDER KUMAR SABHARWAL Vs. RAMA KANT DUBEY	September 23, 2011
NARENDRA KUMAR TRIPATHI Vs. UNION OF INDIA	May 5, 2011
NARESH AMAR Vs. STATE	May 5, 2011
NARESH BAHL Vs. UNION OF INDIA (UOI)	February 18, 2011
NARESH CHAND SHARMA Vs. HARBANS LAL	January 19, 2011
NARESH CHANDRA AGARAWAL Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	September 5, 2011
NARESH DEVI Vs. STATE	May 9, 2011
NARESH GAUR Vs. STATE GNCT OF DELHI	July 27, 2011
NARESH JINDAL Vs. INDIAN MEDICAL ASSOCIATION	August 1, 2011
NARESH KUMAR Vs. UNION OF INDIA	January 25, 2011
NARESH KUMAR Vs. DDA	March 8, 2011
NARESH KUMAR Vs. UNION OF INDIA	September 19, 2011
NARESH KUMAR Vs. KALAWATI	August 25, 2011
NARESH KUMAR Vs. SEEMA	January 28, 2011
NARESH KUMAR Vs. BSES RAJDHANI POWER LTD.	February 14, 2011
NARESH KUMAR Vs. BHAGIRATH	August 29, 2011
NARESH KUMAR AND ORS. Vs. STATE AND ORS.	December 12, 2011
NARESH KUMAR JAIN Vs. UNION OF INDIA	January 27, 2011
NARESH KUMAR KATARIA Vs. RAKESH	January 19, 2011
NARESH KUMAR PINGOLIA Vs. MAHINDER KUMAR JOSHI	April 18, 2011
NARESH KUMAR SAINI Vs. DAYA RANI DIXIT	March 4, 2011
NARESH SAINI Vs. DELHI DEVELOPMENT AUTHORITY &ANR.	December 20, 2011
NARESHKUMAR GUPTA Vs. GOVT OF NCT OF DELHI	September 13, 2011
NARGIS KHANNA Vs. WIN MEDICARE PVT LTD	July 18, 2011
NARINDER AGGARWAL Vs. BSES RAJDHANI POWER LTD	March 18, 2011
NARINDER KUMAR ANAND Vs. ASHOK	September 9, 2011
NARINDER PAL KAUR CHAWLA Vs. JOGINDER KAUR CHAWLA	December 1, 2011
NASEEM Vs. STATE	September 22, 2011
NASEEM BANO ALIAS NASEEM Vs. STATE OF NCT OF DELHI	January 17, 2011
NASIRUDDIN Vs. MCD	September 29, 2011
NATH AND ASSOCIATES Vs. D G, COAST GUARD	December 8, 2011
NATHU RAM Vs. DELHI TRANSPORT CORPORATION	September 9, 2011
NATHU RAM Vs. UTTAM CHAND	February 18, 2011
NATIONAL AGRICULTURAL CO OPERTAIVE MARKETING FEDERATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX	June 3, 2011
NATIONAL ASSN, OF THE DEAF THROUGH ITS JOINT SECY Vs. UNION OF INDIA	February 14, 2011
NATIONAL ASSOCIATION OF THE DEAF Vs. UOI AND ORS	November 24, 2011
NATIONAL AVIATION COMPANY OF INDIA LTD(NACIL) Vs. GOVERNMENT OF INDIA	June 3, 2011
NATIONAL AVIATION COMPANY OF INDIA LTD. Vs. GENERAL COMMERCE LTD. & ORS.	October 31, 2011
NATIONAL BOARD OF EXAMINATIONS Vs. N.P. KAMALESH AND ORS.	April 20, 2011
NATIONAL BOOK TRUST Vs. UMA BANSAL	February 17, 2011
NATIONAL CONSUMER CO-OPERATIVE FEDERATION OF INDIA LTD. Vs. NAVJIVAN TRADERS AND ANR.	February 3, 2011
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 2011
NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. G D MEMORIAL COLLEGE OF EDUCATION	April 20, 2011
NATIONAL FERTILIZER LIMITED Vs. B S RAHI	March 10, 2011
NATIONAL FERTILIZERS LTD Vs. A K MAITRA	December 21, 2011
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AGRAWAL JMC JV	August 10, 2011
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BHAGEERATHA ENGINEERING LTD.	October 20, 2011
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED	November 30, 2011
NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. JAIPRAKASH INDUSTRIES LTD	November 4, 2011
NATIONAL INSTITUTE OF PUBLIC COOPERATION AND CHILD DEVELOPMENT Vs. DARSHAN	February 4, 2011
NATIONAL INSURANCE CO LTD Vs. JAGNI DEVI	February 3, 2011
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI	January 18, 2011
NATIONAL INSURANCE CO LTD Vs. SURINDER	January 4, 2011
NATIONAL INSURANCE CO LTD Vs. BHIM SINGH	April 5, 2011
NATIONAL INSURANCE CO LTD Vs. RAJESH KUMAR	July 12, 2011
NATIONAL INSURANCE CO LTD Vs. SUKHBIRI	July 28, 2011
NATIONAL INSURANCE CO LTD Vs. SHEELA	August 3, 2011
NATIONAL INSURANCE CO LTD Vs. DURGESH NANDINI SHARMA	October 3, 2011
NATIONAL INSURANCE CO LTD Vs. RESHMA	December 19, 2011
NATIONAL INSURANCE CO LTD Vs. SAVITRI	December 19, 2011
NATIONAL INSURANCE CO LTD Vs. NARESH KUMAR MISHRA	December 19, 2011
NATIONAL INSURANCE CO LTD Vs. JYOTI MEHTA	August 17, 2011
NATIONAL INSURANCE CO LTD Vs. SATTO DEVI	August 17, 2011
NATIONAL INSURANCE CO LTD Vs. KAUSHAL YADAV	January 20, 2011
NATIONAL INSURANCE CO LTD Vs. RANVIR SINGH & ORS	November 25, 2011
NATIONAL INSURANCE CO LTD Vs. PINKI SHARMA	December 8, 2011
NATIONAL INSURANCE CO. LTD Vs. SUDESH CHABRA	October 17, 2011
NATIONAL INSURANCE CO. LTD. Vs. PREM SINGH & ORS.	December 8, 2011
NATIONAL INSURANCE CO. LTD. Vs. PURSHOTTAM SWAROOP & ORS.	November 15, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SONIA	August 1, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SUSHMA YADAV	July 20, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SUNIL KUMAR	March 29, 2011
NATIONAL INSURANCE COMPANY LTD Vs. AVNISH KUMAR	January 18, 2011
NATIONAL INSURANCE COMPANY LTD Vs. HARI OM	January 20, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SNEH WISHARD & ORS	November 23, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SANTOSH AND ORS.	August 26, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. VISHALAKSHY & ORS.	December 14, 2011
NATIONAL INSURANCE COMPNAY LTD. Vs. MANISH JAIN AND ORS.	August 26, 2011
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. ARVIND AGGARWAL	May 5, 2011
NATIONAL RESTAURANT ASSOCIATION OF INDIA Vs. UNION OF INDIA	April 7, 2011
NATIONAL SMALL INDUSTRIES CORP LTD Vs. SIDDHARTHA PHARMACHEM	February 22, 2011
NATIONAL SMALL INDUSTRIES CORP LTD Vs. METALLOID TRADING CO	April 26, 2011
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. SSI PRODUCTS MARKETING ORGANISATION LTD	August 8, 2011
NATIONAL STOCK EXCHANGE OF INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA AND ANR.	May 31, 2011
NAUSHAD ALI Vs. STATE	September 27, 2011
NAUSHAD ALI @ NAUSHI Vs. SYED MANZOOR NIZAMI	March 9, 2011
NAV NIRMAN CONSTRUCTION COMPANY Vs. EXECUTIVE ENGINEER CD IRRIGATION AND FLOOD CONTROL DEPARTMENT	September 16, 2011
NAVBHARAT CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	March 7, 2011
NAVEEN CHANDNA Vs. INDIAN IMMUNOLOGICALS LTD	January 25, 2011
NAVEEN KAUSHIK Vs. CENTRAL BUREAU OF INVESTIGATION	March 30, 2011
NAVEEN KUMAR Vs. FACULTY OF MEDICAL SCIENCE	July 8, 2011
NAVEEN KUMAR Vs. SMT. KHILYA DEVI AND ANR.	September 1, 2011
NAVI GOLD PAINT CORPORATION Vs. SHRI GAGAN BHALLA	August 9, 2011
NAWAB ALI SAIFI Vs. STATE	February 23, 2011
NAWABUDDIN Vs. MCD	January 27, 2011
NAZAKAT ALI SIDDIQUI Vs. LT. COL. PAWAN KUMAR DANDONA	January 24, 2011
NAZEER AHMAD Vs. NAZAR MOHAMMAD	September 6, 2011
NAZMAL HASAN SIDDIQUI Vs. UNION OF INDIA	May 30, 2011
NAZRUDDIN Vs. STATE	February 23, 2011
NDPL Vs. GANGA PLASTIC	September 26, 2011
NEEL KAMAL (DECEASED) & ORS Vs. CITIFINANCIAL CONSUMER FINANCE INDIA LTD	November 28, 2011
NEELAM KHANNA Vs. KANCHAN ARORA	February 7, 2011
NEELAM KUSHWAHA Vs. CHIEF ARMY STAFF	May 13, 2011
NEELAM RATHORE Vs. SURENDER MOHAN SHARMA	January 17, 2011
NEELIMA BAGARIA Vs. GOVT OF NCT OF DELHI	August 9, 2011
NEEMA GOYAL Vs. UNION OF INDIA	July 4, 2011
NEENA SHARMA Vs. SECRETARY MINISTRY OF LABOUR	August 23, 2011
NEERAJ Vs. THE STATE (GOVT. OF NCT OF DELHI)	February 17, 2011
NEERAJ AGENCIES Vs. HAWKINS COOKERS LTD.	January 24, 2011
NEERAJ ALIAS BABLOO Vs. STATE N C T OF DELHI	November 16, 2011
NEERAJ KUMAR Vs. UOI	February 23, 2011
NEERAJ KUMAR SHARMA Vs. STATE	December 7, 2011
NEERAJ MEHTA Vs. UNION OF INDIA	July 27, 2011
NEERJA CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY	September 20, 2011
NEERJA JAIN Vs. BENGALI SENIOR SECONDARY SCHOOL	May 11, 2011
NEERU SHARMA AND ORS. Vs. THE STATE (NCT) AND ANR.	May 3, 2011
NEETA GHUMAN Vs. DELHI DEVELOPMENT AUTHORITY	April 6, 2011
NEETA MEHRA Vs. SANJAY MEHRA	November 8, 2011
NEHA SINGHAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	March 9, 2011
NEHRU PLACE HOTELS LIMITED Vs. BHUSHAN LIMITED	August 9, 2011
NEHRU PLACE HOTELS LTD Vs. KANTA AGGARWAL	March 11, 2011
NEKI RAM Vs. UNION OF INDIA	November 23, 2011
NEPAL SINGH RAWAL Vs. CBI	July 4, 2011
NEPC INDIA LTD Vs. CAPT KERSY RATONSHA DRIVER	May 2, 2011
NEPC INDIA LTD Vs. GOVT OF NCT OF DELHI	October 10, 2011
NESCO LTD Vs. SHRI CHANDEEP KOHLI	May 20, 2011
NEW DELHI MUNICIPAL COUNCIL Vs. I C MITTAL	April 6, 2011
NEW DELHI MUNICIPAL COUNCIL Vs. USHA GANGARIA	December 23, 2011
NEW DELHI MUNICIPAL COUNCIL Vs. SHRI RAMBIR	December 21, 2011
NEW DELHI MUNICIPAL COUNCIL Vs. NEW DELHI NAGAR PALIKA KARAMCHARI UNION	December 19, 2011
NEW FRIENDS COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. MAHANT NARAIN DAS	April 18, 2011
NEW HARIOM INDUSTRIES Vs. DANDI SALT P LTD	October 3, 2011
NEW INDIA ASSURANCE CO LTD Vs. SWARAN KHANNA	September 29, 2011
NEW INDIA ASSURANCE CO LTD Vs. ZARINA	September 29, 2011
NEW INDIA ASSURANCE CO LTD Vs. HEERA LAL	December 15, 2011
NEW INDIA ASSURANCE CO LTD Vs. SABIRAN	September 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. SOM NATH	August 12, 2011
NEW INDIA ASSURANCE CO LTD Vs. SATYAWATI	April 18, 2011
NEW INDIA ASSURANCE CO LTD Vs. MANJIT SINGH	May 18, 2011
NEW INDIA ASSURANCE CO LTD Vs. RANBIR SINGH SHASTRI	May 18, 2011
NEW INDIA ASSURANCE CO LTD Vs. GODAMBRI DEVI	August 1, 2011
NEW INDIA ASSURANCE CO LTD Vs. AHILYA DEVI	July 7, 2011
NEW INDIA ASSURANCE CO LTD Vs. DEEPA BISHT	July 19, 2011
NEW INDIA ASSURANCE CO LTD Vs. RAJ KUMAR	July 18, 2011
NEW INDIA ASSURANCE CO LTD Vs. KAVITA	July 13, 2011
NEW INDIA ASSURANCE CO LTD Vs. RANIYA ALIAS RAMI DEVI	July 13, 2011
NEW INDIA ASSURANCE CO LTD Vs. T T FINANCE LTD	February 28, 2011
NEW INDIA ASSURANCE CO LTD Vs. KUNDAN SINGH	January 24, 2011
NEW INDIA ASSURANCE CO LTD Vs. SUJATA	January 21, 2011
NEW INDIA ASSURANCE CO LTD Vs. GEETA AND ORS	December 23, 2011
NEW INDIA ASSURANCE CO LTD Vs. RAJNI DEVI	May 13, 2011
NEW INDIA ASSURANCE CO LTD Vs. REENA NIGAM	July 13, 2011
NEW INDIA ASSURANCE CO LTD Vs. SUSHILA	February 10, 2011
NEW INDIA ASSURANCE CO. LTD Vs. SUSHILA DABAS	August 26, 2011
NEW INDIA ASSURANCE CO.LTD. Vs. SATVIR VERMA	October 10, 2011
NEW INDIA ASSURANCE CO.LTD. Vs. MUNNAVAR SULTANA	December 5, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. RAMESH	February 4, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. LALITA YADAV	August 4, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHD AZAZ	December 19, 2011
NEW INDIA ASSURANCE COMPANY LTD. Vs. SEEMA GUPTA & ORS.	December 7, 2011
NEW INDIA INSURANCE CO LTD Vs. DEVENDER PAL SINGH	September 30, 2011
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KM PARAMJIT	November 1, 2011
NEX TENDERS INDIA PVT. LTD Vs. DIRECTOR GENERAL OF DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS	January 21, 2011
NIAGARA HOTELS AND BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.	January 12, 2011
NIAZ BEGUM Vs. STATE	February 21, 2011
NICCO CORPORATION LTD Vs. S.N. NANDY & CO.	November 8, 2011
NICTO ROADWAYS LTD Vs. PRIYA INTERCONTINENTAL	September 6, 2011
NINA PADMA SINGH Vs. UNION OF INDIA	August 5, 2011
NINA RAJAN PILLAI Vs. UNION OF INDIA	May 13, 2011
NIPPON STEEL CORPORATION Vs. UNION OF INDIA (UOI)	February 8, 2011
NIRANJAN LAL GUPTA Vs. GURMEET SINGH BAWEJA	December 5, 2011
NIRBHAI SINGH Vs. UNION OF INDIA	July 12, 2011
NIRMAL BHALLA Vs. KAVITA BHALLA	October 17, 2011
NIRMAL JEET KAUR Vs. UNION OF INDIA	January 14, 2011
NIRMAL KISHORE KHANNA Vs. KALU RAM ALIAS KALU SINGH	August 4, 2011
NIRMAL KUMAR Vs. SHREE-JAIN KHARTARGACHH SANGH	March 7, 2011
NIRMAL NEGI Vs. THE MUNICIPAL CORPORATION OF DELHI	February 9, 2011
NIRMAL SINGH Vs. GOVT OF DELHI	September 30, 2011
NIRMAL SINGH Vs. STATE	March 9, 2011
NIRMAL TANWAR Vs. U S NAGPAL	August 9, 2011
NIRMALA SHUKLA Vs. UOI	July 5, 2011
NISHA JINDAL Vs. JHERI DEVI	October 10, 2011
NISHANT RAI ANDREW Vs. DDA	August 19, 2011
NISHIKESH TYAGI Vs. P R SANTHANAM	January 17, 2011
NISHIT KUMAR JAIN Vs. UNION OF INDIA	July 7, 2011
NITIKA GAUBA Vs. STATE	February 14, 2011
NITIN ARORA Vs. YASHODA NAND SHARMA	March 31, 2011
NITIN ARORA Vs. YASHODA NAND SHARMA	September 16, 2011
NITIN SEHGAL Vs. MUNICIPAL CORPORATION OF DELHI	March 18, 2011
NITISH YADAV Vs. STATE	January 27, 2011
NIVEDITA SHARMA Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA	July 7, 2011
NIVEDITA SHARMA Vs. DELHI HIGH COURT BAR ASSOCIATION AND ORS.	November 23, 2011
NIZAMUDDIN Vs. STATE OF DELHI	May 10, 2011
NOOPUR CHAWLA & ORS. Vs. UNIVERSITY OF DELHI & ORS.	December 23, 2011
NOOR MOHD Vs. STATE G N C T OF DELHI	January 18, 2011
NOOR MOHD Vs. STATE NCT OF DELHI	August 26, 2011
NORTH DELHI POWER LIMITED Vs. KANWAR PAL SINGH	January 19, 2011
NORTH DELHI POWER LTD Vs. SURENDER KUMAR	July 7, 2011
NORTH DELHI POWER LTD Vs. SWARNA GUPTA	December 20, 2011
NORTH DELHI POWER LTD. Vs. ASHA DEVI AND ORS.	May 23, 2011
NORTHERN INDIA JVGINVESTORS & DEPOSITORS WELFARE ASSOCN Vs. VK SHARMA & ORS.	November 4, 2011
NOVARTIS AG Vs. ALLENBURY BIOTECH PVT LTD	July 18, 2011
NRIPENDRA KUMAR AGGARWAL Vs. S L AGGARWAL	August 3, 2011
NTPC SUPERVISORS WELFARE ASSOCIATION Vs. NTPC LTD	September 7, 2011
NUPUR MANTOO Vs. UNION OF INDIA AND ORS.	July 12, 2011
NUPUR ROY CHOWDHURY Vs. UNIVERSITY OF DELHI	May 6, 2011
NUSARAT TABASSUM Vs. N D M C	April 7, 2011
O N G C Vs. L K PURI	February 14, 2011
O P GOGNE Vs. STATE NCT OF DELHI	July 26, 2011
O P KAPOOR Vs. RAMAN KAPOOR	June 8, 2011
O.P. AGENCY Vs. RAM AVTAR SINGH AND ORS.	February 8, 2011
O.P. DABAS Vs. STATE THROUGH CBI	November 14, 2011
O.P.ARORA Vs. SYNDICATE BANK	May 23, 2011
OCS VSNL EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. UOI	August 29, 2011
OFFICE EQUIPMENT Vs. POWER GRID CORPORATION OF INDIA LTD	January 4, 2011
OLYMPIA SPINNING & WEAVING MILLS LIMITED Vs. EMMSONS INTERNATIONAL LIMITED	November 30, 2011
OM PARKASH Vs. STATE OF BIHAR	February 1, 2011
OM PARKASH MALIK Vs. ADROIT FINANCIAL SERVICES PVT LTD	July 13, 2011
OM PRAKASH Vs. UOI	July 15, 2011
OM PRAKASH Vs. STATE NCT OF DELHI	July 22, 2011
OM PRAKASH Vs. UOI	August 1, 2011
OM PRAKASH Vs. CBI	August 4, 2011
OM PRAKASH Vs. JAI SINGH	May 13, 2011
OM PRAKASH Vs. NARAYAN ELECTRICAL AND MECHANICAL WORKS	May 9, 2011
OM PRAKASH Vs. STATE	January 28, 2011
OM PRAKASH Vs. STATE	August 24, 2011
OM PRAKASH Vs. DELHI SOCIETY FOR PREVENTION OF CRUELTY OF ANIMALS	September 21, 2011
OM PRAKASH Vs. BHAGAT SINGH	September 30, 2011
OM PRAKASH Vs. STATE	September 8, 2011
OM PRAKASH Vs. CENTRAL INDUSTRIAL SECURITY FORCE	October 14, 2011
OM PRAKASH Vs. DELHI DEVELOPMENT AUTHORITY	February 15, 2011
OM PRAKASH Vs. DELHI SOCIETY FOR PREVENTION OF CRUETLY TO ANIMALS	February 22, 2011
OM PRAKASH Vs. DENA BANK	April 6, 2011
OM PRAKASH Vs. UNION OF INDIA (UOI) AND ANR.	July 27, 2011
OM PRAKASH Vs. ARUN KUMAR	August 4, 2011
OM PRAKASH ALIAS KALIA Vs. STATE	January 7, 2011
OM PRAKASH AND CO Vs. MCD	January 7, 2011
OM PRAKASH DHINGRA Vs. LIFE INSURANCE CORPORATION OF INDIA	July 27, 2011
OM PRAKASH GIRI Vs. STATE THR. C.B.I.	September 30, 2011
OM PRAKASH GUPTA Vs. RAMESHWAR YADAV	December 5, 2011
OM PRAKASH KATHURIA Vs. UNION OF INDIA	August 2, 2011
OM PRAKASH MALHOTRA Vs. SHANKAR LAL AGGARWAL	March 14, 2011
OM PRAKASH RAI, CT./DVR Vs. UNION OF INDIA & ORS.	December 12, 2011
OM PRAKASH SAINI Vs. SUSHIL KUMAR	February 28, 2011
OM PRAKASH SAINI DECD THR. L.RS. Vs. LAND ACQUISITION COLLECTOR AND ORS.	January 27, 2011
OM PRAKASH SNEHI Vs. UNION OF INDIA	July 12, 2011
OM WATI Vs. PANCHI DEVI	December 14, 2011
OMBIR SINGH Vs. STATE	December 22, 2011
ONKAR SAROOP MAHAJAN Vs. PS MAHAJAN	May 30, 2011
ONKAR SINGH Vs. UNION OF INDIA	March 17, 2011
ONKAR SINGH Vs. UOI	March 17, 2011
ORG INFORMATIC LTD Vs. TULIP TELECOM LTD	February 28, 2011
ORG INFORMATICS LTD Vs. STATE	August 1, 2011
ORIENTAL BANK OF COMMERCE Vs. MOHINDER SINGH	March 1, 2011
ORIENTAL BANK OF COMMERCE Vs. PAWAN KUMAR AGGARWAL	March 21, 2011
ORIENTAL BANK OF COMMERCE Vs. LATA RANI	February 2, 2011
ORIENTAL BANK OF COMMERCE Vs. MOHAN GUPTA	October 18, 2011
ORIENTAL BANK OF COMMERCE Vs. TILAK RAJ	April 29, 2011
ORIENTAL BANK OF COMMERCE Vs. SHRI SYED AKHLAQ HUSSAIN	February 21, 2011
ORIENTAL INSURANCE CO LTD Vs. PHULO DEVI	November 9, 2011
ORIENTAL INSURANCE CO LTD Vs. SHIVAM BHAGAT	October 3, 2011
ORIENTAL INSURANCE CO LTD Vs. SARVESH	December 19, 2011
ORIENTAL INSURANCE CO LTD Vs. SUMIT	August 17, 2011
ORIENTAL INSURANCE CO LTD Vs. NISHA KOHLI	August 11, 2011
ORIENTAL INSURANCE CO LTD Vs. ANITA DEVI	May 10, 2011
ORIENTAL INSURANCE CO LTD Vs. MUKESH KUMAR	January 21, 2011
ORIENTAL INSURANCE CO LTD Vs. ROHIT KUMAR SINGH	March 31, 2011
ORIENTAL INSURANCE CO LTD Vs. RAM CHANDER	March 1, 2011
ORIENTAL INSURANCE CO LTD Vs. HAZARA	August 5, 2011
ORIENTAL INSURANCE CO LTD Vs. BALWANT SINGH NEGI	January 17, 2011
ORIENTAL INSURANCE CO. LTD. Vs. SUNIL SHARMA & ORS.	December 2, 2011
ORIENTAL INSURANCE CO. LTD. Vs. KUSUM AND ORS.	August 17, 2011
ORIENTAL INSURANCE CO. LTD. Vs. BALADIN & ORS.	December 7, 2011
ORIENTAL INSURANCE CO. LTD. Vs. PARTAP SINGH & ORS.	December 14, 2011
ORIENTAL INSURANCE CO. LTD. Vs. ABDUL RAHMAN & ORS.	November 25, 2011
ORIENTAL INSURANCE CO.LTD. Vs. MUNEESH MEENA	September 5, 2011
ORIENTAL INSURANCE COMPANY Vs. NIRJA BHATT	September 22, 2011
ORIENTAL INSURANCE COMPANY Vs. JAGDISH KUMAR	September 12, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. GANPATI CARGO MOVERS	December 19, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. HAZARA	September 27, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. PREM LATA	August 4, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. JAI SINGH & ORS.	November 28, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. PUSHPENDRA KUMAR SHARMA & ORS.	November 15, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. KAUSHALYA DEVI & ORS.	December 14, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. RAM RAJ SINGH AND ORS.	September 23, 2011
ORIENTAL LONGMAN LTD Vs. UOI	October 24, 2011
OUTDOOR ADVERTISERS Vs. MUNICIPAL CORPORATION OF DELHI	December 23, 2011
OZONE SPA PRIVATE LIMITED Vs. DELHI LAWNS TENNIS ASSOCIATION (DLTA)	December 23, 2011
P B BANSAL Vs. UOI	July 25, 2011
P C AGGARWAL Vs. KONAN JEAN	December 12, 2011
P C GUPTA Vs. UNION OF INDIA	July 7, 2011
P E C LIMITED Vs. SAMIR PRAKASH	July 12, 2011
P K CHAKRAVARTY Vs. DEBIKA BANERJEE	February 14, 2011
P K GARG Vs. S K DUTTA	April 7, 2011
P K GARG Vs. S K DUTTA AND ANR	July 4, 2011
P K GUPTA Vs. CBI	August 4, 2011
P K PANDEY Vs. UNION OF INDIA	July 4, 2011
P M KARIAPPA Vs. STATE	December 23, 2011
P N SALUJA Vs. STATE BANK OF INDIA	January 13, 2011
P N SHUKLA Vs. UNION OF INDIA	July 15, 2011
P RAMA RAO Vs. C B I	December 21, 2011
P S GUPTA Vs. U O I	March 16, 2011
P S VERMA Vs. HINDUSTAN COCA COLA BEVERAGES PVT LTD	May 24, 2011
P SHEKHAR Vs. STATE	October 17, 2011
P THULASIDHASS Vs. JAWAHARLAL NEHRU UNIVERSITY	November 4, 2011
P.C. AGGARWAL Vs. GOVT. OF NCT OF DELHI	March 14, 2011
P.C. JAIN Vs. THE CHAIRMAN, STEEL AUTHORITY OF INDIA LTD. AND ANR.	March 28, 2011
P.C. SHARMA & CO. Vs. DELHI DEVELOPMENT AUTHORITY	December 1, 2011
P.K. BHATIA Vs. SIMARJEET SINGH AND ORS.	February 1, 2011
P.K. SHUKLA Vs. D.C.M. LTD. AND ANR.	February 7, 2011
P.M. LALITHA LEKHA Vs. LT. GOVERNOR	February 2, 2011
P.N. KOHLI Vs. UNION OF INDIA	January 19, 2011
P.R. NAIR Vs. UNION OF INDIA (UOI) AND ANR.	March 21, 2011
PAAM ANTIBIOTICS LTD Vs. SUDESH MADHOK	November 22, 2011
PADAM CHAND JAIN Vs. PIYUSH JAIN	July 14, 2011
PADAM KUMAR JAIN Vs. ALL INDIA SHWETAMBER STHANAKWASI JAIN CONFERENCE	December 7, 2011
PADAM PRASAD SHARMA Vs. UNION OF INDIA	March 15, 2011
PADMINI TECHNOLOGIES LTD Vs. T S SAWHNEY	February 22, 2011
PAHARPUR COOLING TOWERS LTD Vs. NTPC LTD	July 14, 2011
PAKISTAN INTERNATIONAL AIRLINES Vs. ABASKAR CONSTRUCTIONS PVT LTD	November 15, 2011
PAL SINGH Vs. DHARSHAN SINGH	January 10, 2011
PALAK KAUR ARORA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	January 12, 2011
PALAM JAIN EDUCATIONAL AND WELFARE SOCIETY Vs. DIRECTOR GENERAL OF INCOME TAX EXEMPTIONS	July 14, 2011
PALTOO RAM Vs. UMA DEVI	April 5, 2011
PAMELA SHARDA Vs. RAMA SHARDA	December 23, 2011
PANCHI DEVI Vs. OMWATI	July 11, 2011
PANKAJ ALUMINIUN INDUSTRIES PVT. LTD Vs. BHARAT ALUMINIUM COMPANY LTD	March 23, 2011
PANKAJ KUMAR Vs. SUNIL KUMAR VAID	August 26, 2011
PANKAJ KUMAR Vs. GOVT OF NCT DELHI	August 30, 2011
PANKAJ KUMAR GUPTA Vs. PREM PRAKASH GUPTA	November 30, 2011
PANKAJ MOHAN ASSOCIATES Vs. SECRETARY RAILWAY BOARD	January 20, 2011
PANKAJ PRAKASH Vs. SARITA PERIWAL AND ANR.	March 1, 2011
PANNA LAL Vs. ANJIT KUMAR JHA	December 22, 2011
PAPPU Vs. STATE	January 7, 2011
PAPPU Vs. STATE OF DELHI	September 7, 2011
PARADISE ENGINEERING WORKS Vs. D S I I D C	April 4, 2011
PARAS Vs. KAMAL KISHORE	August 26, 2011
PARDARSHITA PUBLIC WELFARE ASSOCIATION Vs. COMISSIONER OF MCD AND ORS.	November 11, 2011
PARDEEP ALIAS SONU Vs. STATE GOVT OF NCT OF DELHI	March 25, 2011
PARMANAND AND ORS. Vs. STATE	April 25, 2011
PARMINDER SINGH SETHI Vs. STATE	May 16, 2011
PARMOD KUMAR DHAMIJA Vs. AIR CUSTOMS OFFICER IGI NEW DELHI	January 4, 2011
PARMOD MALIK Vs. UNION OF INDIA	December 16, 2011
PARSHVA OVERSEAS Vs. JOINT SECRETARY AND ORS.	February 14, 2011
PARTAP SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	January 20, 2011
PARUL BHARTI Vs. GOVT. OF NCT OF DELHI AND ORS.	October 3, 2011
PARVATI Vs. UNION OF INDIA	May 16, 2011
PARVATI Vs. UOI AND ORS	December 2, 2011
PARVEEN AHUJA Vs. MCD	July 5, 2011
PARVEEN KUMAR Vs. NAVIN KUMAR	January 17, 2011
PARVEZ ALAM Vs. STATE	November 29, 2011
PARWANA CO OPRATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR OF COOPERATIVE SOCIETIES	February 7, 2011
PATEL ENGINEERING LTD Vs. UNION OF INDIA	August 2, 2011
PATI RAM Vs. STATE NCT OF DELHI	September 23, 2011
PAWAN DABAS Vs. STATE GOVT OF NCT OF DELHI	February 7, 2011
PAWAN GOYAL Vs. SEBI	September 16, 2011
PAWAN KUMAR Vs. DIRECTOR GENERAL BSF	September 21, 2011
PAWAN KUMAR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.	February 10, 2011
PAWAN KUMAR JAIN Vs. RAJINDER KUMAR	February 14, 2011
PAWAN KUMAR JAIN Vs. STATE	March 22, 2011
PAWAN KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX	April 8, 2011
PAWAN SHARMA Vs. STATE	September 9, 2011
PAYAL INTERNATIONAL LTD. Vs. SARDANAS ART CENTRE PVT. LTD.	January 11, 2011
PEATREE ENTERPRISES PVT. LTD Vs. STATE	February 21, 2011
PEC LTD. Vs. PRIME IMPEX LTD. & ORS.	October 13, 2011
PEERLESS GENERAL FINANCE AND INVESTMENT LTD Vs. BISWANATH BOSE	February 14, 2011
PENN RACQUET SPORTS Vs. MAYOR INTERNATIONAL LTD	January 11, 2011
PEOPLE FOR ANIMALS Vs. UNION OF INDIA	May 20, 2011
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA	January 19, 2011
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA	February 9, 2011
PEPSICO, INC Vs. PURE WATER BEVERAGES	June 3, 2011
PERMINDER KAUR Vs. HARBANS SINGH GULATI	April 26, 2011
PFIZER PRODUCTS INC Vs. B P SINGH TYAGI	May 31, 2011
PHI LEARNING PRIVATE LIMITED Vs. P MEENAKSHI	August 10, 2011
PHOOL CHAND Vs. STATE OF DELHI	January 24, 2011
PHOOL SINGH Vs. DELHI TRANSPORT CORPORATION	January 12, 2011
PHOOL SINGH Vs. STATE GNCT OF DELHI	July 22, 2011
PHOOL WATI Vs. TEEJA DEVI	March 18, 2011
PHOOLA RANI Vs. RAMESHWAR SHARMA	October 3, 2011
PINE LABS PVT. LTD Vs. GEMALTO TERMINALS INDIA PVT. LTD	August 3, 2011
PINKI Vs. UNION OF INDIA	July 19, 2011
PIONEER PUBLICITY CORP PVT LTD Vs. VIAN INFRASTRUCTURE LTD	December 19, 2011
PIONEER PUBLICITY CORPORATION PVT LTD Vs. VIAN INFRASTRUCTURE LTD	November 14, 2011
PIRUZ KHAMBATTA Vs. SOEX INDIA PVT. LTD.	December 23, 2011
PISCES COMMUNICATIONS PVT LTD Vs. DTC	October 10, 2011
PITAMBAR KABIRA Vs. UNION OF INDIA	September 2, 2011
PITNEY BOWES INDIA (P) LTD Vs. COMMISSIONER OF INCOME TAX	November 30, 2011
PK GUPTA Vs. ESS AAR UNIVERSAL PVT LTD	November 21, 2011
PK OVERSEAS PVT LTD Vs. MANOJ BUILDERS	December 7, 2011
POOJA & ORS. Vs. STATE	October 14, 2011
POOJA SHARMA Vs. MORARJI DESAI NATIONAL INSTITUTE OF YOGA	March 29, 2011
POONAM CHHABRA Vs. MADAN MOHAN HASIJA	February 15, 2011
POONAM SHARMA Vs. UNION OF INDIA	March 23, 2011
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION Vs. AJAY SEHGAL	September 19, 2011
POWER FINANCE CORPORATION LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	November 4, 2011
PRABHA GUPTA AND ORS. Vs. SURESH AND ORS.	February 4, 2011
PRABHATAM ADVERTISING PVT LTD Vs. GREEN CITY BUILDTECH PVT LTD	August 12, 2011
PRABHU Vs. STATE	November 14, 2011
PRABHU DAYAL Vs. UNION OF INDIA	September 15, 2011
PRABHU DAYAL Vs. UDAL RAM	May 24, 2011
PRABHU DAYAL PUBLIC SCHOOL Vs. ANIRUDH SINGH	July 13, 2011
PRADEEP ALIAS SANJAY Vs. STATE NCT OF DELHI	May 2, 2011
PRADEEP DHINGRA Vs. STATE	November 9, 2011
PRADEEP KHANNA Vs. ASHOK ELECTRIC COMPANY AND ORS	May 3, 2011
PRADEEP KUMAR Vs. STATE	December 21, 2011
PRADEEP KUMAR Vs. STATE & ANR.	December 13, 2011
PRADEEP KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	April 25, 2011
PRADEEP KUMAR SETHI Vs. RAJENDER KUMAR SETHI	July 18, 2011
PRADEEP KUMAR SINGH Vs. UNION OF INDIA	December 14, 2011
PRADEEP LAL Vs. UNION OF INDIA	May 10, 2011
PRADEEP SEHRAWAT Vs. STATE	November 21, 2011
PRADEEP SHARMA Vs. UNION OF INDIA (UOI) AND ANR.	February 2, 2011
PRADEEP TYAGI Vs. DELHI FINANCIAL CORPORATION	July 4, 2011
PRADESHIYA INDUSTRIAL AND INVESTMENT CORP. OF UP LTD. Vs. AIRPORTS AUTHORITY OF INDIA AND ORS.	January 20, 2011
PRAGATI CONSTRUCTION CO Vs. DY COMMISSIONER OF INCOME TAX	May 31, 2011
PRAGATI PAPER MILLS LTD Vs. BRITISH MOTOR CAR CO LTD AND OTHERS	August 12, 2011
PRAHLAD Vs. RAMESH KUMAR & ORS.	December 5, 2011
PRAHLAD SINGH Vs. UOI	April 1, 2011
PRAKASH CHAND KHURANA Vs. GOPAL KUMAR BAJAJ	March 21, 2011
PRAKASH INDUSTRIES Vs. INDUSTRIAL TRIBUNAL NO 1 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI TIS HAZARI COURT	July 11, 2011
PRAKASH KHATTAR Vs. SHANTA JINDAL	July 4, 2011
PRAKASH KHATTAR Vs. SHANTA JINDAL	November 1, 2011
PRAKASH WATI Vs. STATE OF DELHI	February 21, 2011
PRAKASH WATI & ORS. Vs. PANKAJ KUMAR & ANR.	November 29, 2011
PRAMILA DEVI Vs. KRISHAN SWARUP	January 4, 2011
PRAMILA SACHDEVA Vs. KULDIP SINGH	May 6, 2011
PRAMOD JAIN & ANR. Vs. BRAINWARE COMPUTER ACADEMY & ORS.	September 15, 2011
PRAMOD KUMAR DIXIT Vs. SEEMA DIXIT @ SANNO	March 31, 2011
PRAMOD KUMAR JAIN Vs. RAMESH KUMAR JAIN	May 19, 2011
PRAMOD KUMAR NAYAK Vs. NIRANJAN DAS	February 18, 2011
PRAMOD TANDON Vs. ANIL TANDON	April 5, 2011
PRAMOD VERMA Vs. SHALIKA VERMA	September 16, 2011
PRAN MOHINI Vs. SHEELA VERMA	January 20, 2011
PRANAY SINHA Vs. UNION OF INDIA	March 16, 2011
PRASANNA KUMAR V Vs. UOI	March 31, 2011
PRASAR BHARATI Vs. L.B. NARULA	November 14, 2011
PRASHANT PROJECTS P LTD Vs. INDIAN OIL CORPN LTD	February 22, 2011
PRATAP SINGH Vs. FOOD CORPORATION OF INDIA	April 6, 2011
PRATAP SINGH Vs. CHIEF OF ARMY STAFF	June 3, 2011
PRATAP SINGH Vs. PUNJAB AND SIND BANK	July 8, 2011
PRATAP SINGH Vs. NORTHERN RAILWAY	September 15, 2011
PRATAP SINGH Vs. UOI	September 19, 2011
PRATAP SINGH Vs. UOI	August 11, 2011
PRATHAM SINGH RANA Vs. UOI	February 2, 2011
PRATIMA DEVI Vs. STATE	March 18, 2011
PRAVEEN @ SURESH Vs. THE STATE (GOVT. OF NCT OF DELHI)	February 11, 2011
PRAVEEN ARORA Vs. FOOD INSPECTOR	January 4, 2011
PRAVEEN GUPTA Vs. STATE NCT OF DELHI & ANR	January 4, 2011
PRAVEEN KISHWAN Vs. STATE NCT OF DELHI	November 28, 2011
PRAVEEN KUMAR Vs. DIRECTOR GENERAL OF CISF	January 19, 2011
PRAVEEN KUMAR Vs. MOHD NAUSHAD	July 8, 2011
PRAVEEN KUMAR Vs. STATE & ORS.	November 17, 2011
PRAVEEN KUMAR JAIN Vs. STATE AND ORS.	May 31, 2011
PRAVEEN OBEROI Vs. STATE	August 30, 2011
PRAVEEN SONI Vs. COMMISSIONER OF INCOME TAX	March 29, 2011
PRAVESH KUMAR & ORS. Vs. GOVT OF NCT OF DELHI	October 24, 2011
PREET INDER SINGH Vs. GURSHARNA KAUR	October 19, 2011
PREET SINGH Vs. STATE OF NCT OF DELHI	August 29, 2011
PREETI Vs. RAVINDER	February 7, 2011
PREETI SHARMA Vs. SCHOOL OF CORRESPONDENCE COURSES	August 12, 2011
PREM KHERA Vs. SUBHASH GOYAL	September 30, 2011
PREM KUMAR Vs. STATE	November 18, 2011
PREM KUMAR Vs. STATE	November 9, 2011
PREM KUMAR Vs. STATE	August 9, 2011
PREM KUMAR AND ORS. Vs. LT. GOVERNOR, NCT OF DELHI AND ORS.	September 9, 2011
PREM LATA Vs. GOVT OF NCT OF DELHI	August 16, 2011
PREM LATA Vs. GNCT OF DELHI	May 3, 2011
PREM NATH SHARMA Vs. DARSHANA	July 13, 2011
PREM PAL SINGH Vs. STATE	September 23, 2011
PREM PAL SINGH Vs. UNION OF INDIA	September 28, 2011
PREM PRAKASH CHAUDHARY Vs. RAJINDER MOHAN RANA	February 8, 2011
PREM RAJ BHOLA Vs. UNION OF INDIA	January 31, 2011
PREM RAJ MEENA Vs. CENTRAL BUREAU OF INVESTIGATION	February 21, 2011
PREM SHANKAR DRIVER Vs. CHIEF GENERAL MANAGER, DTC	April 4, 2011
PREM SINGH Vs. STATE	April 24, 2011
PREM SINGH Vs. GOVT OF NCT OF DELHI	January 17, 2011
PREM SINGH Vs. STATE	April 20, 2011
PREM SINGH YADAV Vs. CENTRAL BUREAU OF INVESTIGATION	March 25, 2011
PREMIER HOCKEY DEVELOPMENT PRIVATE LTD Vs. INDIAN HOCKEY FEDERATION	June 6, 2011
PREMWATI Vs. DDA	March 7, 2011
PREMWATI DEVI Vs. FARMAN	August 3, 2011
PRERNA Vs. GOVT OF NCT OF DELHI	February 10, 2011
PRESIDENT, CCRH SCIENTISTS WELFARE ASSOCIATION Vs. UNION OF INDIA	March 31, 2011
PRESTIGE ORIENTAL CARPETS Vs. MAN SINGH SAINI & ORS.	December 23, 2011
PRESTOLITE OF INDIA LTD Vs. UNION BANK OF INDIA	May 10, 2011
PRIDE CONSTRUCTIONS Vs. SUHAS DATTAR	December 8, 2011
PRIKSHIT RAJ MEHRA Vs. BIMLA DEVI	March 1, 2011
PRIMA BUILDWELL PRIVATE LTD Vs. LOST CITY DEVELOPMENTS LLC	August 16, 2011
PRIME HORTIAGRO PROJECTS LTD Vs. COMPETENT CONVEYOR SYSTEMS PVT LTD	September 2, 2011
PRINCE SAGAR Vs. STATE NCT OF DELHI	September 22, 2011
PRITAM KAUR Vs. KRISHAN GOPAL	March 21, 2011
PRITAM SINGH Vs. SATISH	March 3, 2011
PRITAM SINGH Vs. THE DISTRICT JUDGE (INCHARGE) AND ORS.	January 27, 2011
PRITIPAL SINGH Vs. UOI	March 31, 2011
PRITPAL SINGH BHATIA Vs. KULWANT SINGH	November 8, 2011
PROCTER AND GAMBLE COMPANY Vs. JOY CREATORS	February 21, 2011
PROF P N BHAT Vs. UOI	July 4, 2011
PROGETTO GRANO S P A Vs. SHRI LALMAHAL LIMITED	September 7, 2011
PROGRESSIVE CAREER ACADEMY PVT LTD Vs. FIIT JEE LTD	May 16, 2011
PROGRESSIVE COMMERCIAL ENTERPRISES LTD Vs. CIT	January 24, 2011
PROGRESSIVE CONSTRUCTIONS LTD Vs. SHARMA AND ASSOCIATES CONTRACTORS P LTD	January 17, 2011
PROMILA DIXIT Vs. GOVT OF NCT OF DELHI	August 4, 2011
PROMILA GUPTA Vs. GOVT OF NCT OF DELHI	September 27, 2011
PSB INDUSTRIES INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX	July 11, 2011
PUJA DUBEY Vs. UNION OF INDIA	May 3, 2011
PUJA KAKAR Vs. ARJUN KAKAR	November 1, 2011
PUMA AKTIENGESELLSCHAFT RUDOLF DASSLER SPORT Vs. BHATIA TIME	November 3, 2011
PUNCHIP ASSOCIATES P. LTD. Vs. S. RAJDEV SINGH	January 11, 2011
PUNEET AGARWAL Vs. UNION OF INDIA	January 30, 2011
PUNEET ANAND Vs. GOVT OF NCT OF DELHI	November 30, 2011
PUNEET KAUR Vs. INDERJIT SINGH SAWHNEY	September 12, 2011
PUNEET SABHARWAL Vs. STATE	May 10, 2011
PUNITA K SODHI Vs. UNION OF INDIA	August 26, 2011
PUNJAB Vs. RAKESH MEHTA	July 12, 2011
PUNJAB & SIND BANK Vs. VIJAY KUMAR SHARMA	November 28, 2011
PUNJAB AND SIND BANK Vs. GURMUKH SINGH	January 11, 2011
PUNJAB BEARING TRADERS Vs. MOHAMMAD JAMEEL KHAN LODHI	November 16, 2011
PUNJAB EXCHANGE LTD Vs. RAJDHANI GRAINS JAGGERY EXCHANGE LTD	April 5, 2011
PUNJAB NATIONAL BANK Vs. MUKUL GUPTA	March 29, 2011
PUNJAB NATIONAL BANK Vs. DELHI PROPERTIES	January 10, 2011
PUNJAB NATIONAL BANK Vs. SHRI SITA RAM MALIK	December 7, 2011
PUNJAB NATIONAL BANK Vs. AJIT PRASAD & ORS.	December 7, 2011
PUNJAB NATIONAL BANK Vs. R.P. PUSHKAR	May 12, 2011
PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. DILBAGH SINGH	August 2, 2011
PUNJABI UNIVERSITY Vs. UNION OF INDIA (UOI) AND ORS.	August 19, 2011
PURAN CHAND PACKAGING INDUSTRIES PVT LTD Vs. SONA DEVI	March 18, 2011
PURAN SINGH Vs. STATE	November 29, 2011
PURE DRINKS LTD Vs. UOI	July 12, 2011
PURSHOTAM DASS Vs. NEW INDIA ASSO CO LTD	April 8, 2011
PURSHOTTAM CHOPRA Vs. STATE	May 23, 2011
PURUSHOTTAM DEV ARYA Vs. CENTRAL BUREAU OF INVESTIGATION	August 2, 2011
PUSHKAR MEHRA & ORS. Vs. BRIJ MOHAN KUSHWAHA & ORS.	December 14, 2011
PUSHPA DEVI Vs. LAXMAN SINGH	September 19, 2011
PUSHPA DEVI ETC. Vs. BHAGIRATHI YADAV & ORS.	November 18, 2011
PUSHPAWATI JOSHI Vs. BEENA SHARMA	February 17, 2011
PUSHPENDER Vs. UNION OF INDIA	April 5, 2011
QAMAR ABBAS Vs. STATE NCT OF DELHI	February 2, 2011
QUEEN MARYS SCHOOL THRU ITS PRINCIPAL Vs. U O I	November 21, 2011
R AND R INTERNATIONAL Vs. INDU SHARMA	September 21, 2011
R B DAS Vs. UOI	April 4, 2011
R C BANSAL Vs. CBI	February 2, 2011
R C GOEL Vs. SUNIL BEDI	September 16, 2011
R C KUNDU Vs. STATE NCT OF DELHI CBI	May 20, 2011
R D GUPTA Vs. DELHI TRANSPORT CORPORATION	September 20, 2011
R D RAJORA Vs. UNION OF INDIA	April 5, 2011
R D SHARMA Vs. UNION OF INDIA	December 5, 2011
R D VERMA Vs. UNION OF INDIA	March 18, 2011
R DHANAPAL RAJ Vs. DIG OF POLICE CBI	January 27, 2011
R K CHAUHAN Vs. UOI	February 8, 2011
R K GUPTA Vs. DELHI PUBLIC SCHOOL SOCIETY	February 25, 2011
R K GUPTA Vs. STATE	November 25, 2011
R K JAIN Vs. UNION OF INDIA	December 8, 2011
R K LAKRA Vs. UNION OF INDIA	January 24, 2011
R K MACHINE TOOLS LTD Vs. UNION OF INDIA	July 15, 2011
R K P NISHAD Vs. CBI	July 8, 2011
R K SAREEN Vs. UOI	February 17, 2011
R K SRIVASTAVA Vs. CBI	August 23, 2011
R K TANDON Vs. SECRETARY DEPARTMENT OF POWER	September 6, 2011
R N JAJU Vs. GOKAL CHAND KHANNA	August 9, 2011
R N RATTAN Vs. ORIENTAL BANK OF COMMERCE	January 20, 2011
R N SHARMA Vs. CBI	April 5, 2011
R N UPADHYAY Vs. DELHI TRANSCO LTD	July 18, 2011
R N VERMA Vs. GULSHAN RAI	May 9, 2011
R P KESHARI Vs. CENTRAL REGISTRAR OF COOPERATIVE SOCIETIES	September 23, 2011
R P S YADAV Vs. CBI	April 8, 2011
R R SAHAY Vs. UNION OF INDIA	February 7, 2011
R S CHAUHAN Vs. GEETA RANI	May 18, 2011
R S PUNIA Vs. UNION OF INDIA	August 2, 2011
R S SENGOR Vs. UNION OF INDIA	April 4, 2011
R S SHARMA Vs. UNION OF INDIA	September 12, 2011
R. RADHAKRISHANAN & ORS. Vs. STATE NCT OF DELHI & ANR.	October 31, 2011
R.D. GUPTA Vs. D.T.C.	May 9, 2011
R.K. ARORA Vs. AIR LIQUIDE INDIA HOLDING PVT. LTD	March 30, 2011
R.K. BATTA Vs. THE REGISTRAR DELHI HIGH COURT	September 30, 2011
R.K. NIMORIA Vs. UOI	March 1, 2011
R.K. SWAMY BBDO PRIVATE LTD. Vs. ULTRA MOTOR INDIA PVT. LTD.	May 23, 2011
R.L. GIRDHAR Vs. THE FOOD CORPORATION OF INDIA AND ANR.	February 10, 2011
R.P. VASHISTHA Vs. GOVERNMENT OF NCT DELHI AND ORS.	March 21, 2011
RABINDER NATH SAHA Vs. SUSHMA JAIN	August 26, 2011
RABINDRA JHA Vs. UNION OF INDIA	July 22, 2011
RADESH SINGH Vs. STATE	February 21, 2011
RADHA Vs. STATE	May 18, 2011
RADHA KISHAN AGGARWAL Vs. NETWORK LTD	September 15, 2011
RADHA SHARMA Vs. LT GOVERNOR	January 11, 2011
RADHAKRISHAN TEMPLE TRUST MAITHAN Vs. HINDCO ROTATRON PVT LTD	December 20, 2011
RADHEY SHAYAM Vs. STATE N C T OF DELHI	February 24, 2011
RADHEY SHAYAM Vs. STATE NCT OF DELHI	April 27, 2011
RADHEY SHYAM Vs. THE STATE (NCT OF DELHI)	April 25, 2011
RADHIKA BAHL Vs. UNION OF INDIA	September 20, 2011
RADHIKA CHOUDHARY Vs. PAYAL VISIONS PVT LTD	March 14, 2011
RADICO KHAITAN LIMITED Vs. CARLSBERG INDIA PRIVATE LIMITED	September 16, 2011
RAFI AHMAD KHAN Vs. JALALUDIN	April 1, 2011
RAGHUBIR SINGH Vs. RAGHUNATH RAI AND ORS.	January 25, 2011
RAGHUVIR SINGH Vs. UNION OF INDIA	August 29, 2011
RAHIMUDDIN Vs. GOSSINI FASHONS LTD	January 28, 2011
RAHIMUDDIN THROUGH L RS Vs. DELHI DEVELOPMENT AUTHORITY AND ANR	March 30, 2011
RAHISA Vs. STATE OF THE NCT OF DELHI	March 31, 2011
RAHUL DUBEY Vs. VIBHA DUBEY	December 23, 2011
RAHUL GUPTA Vs. M/S PAHARPUR COOLING TOWER LTD.	October 24, 2011
RAHUL VERMA Vs. STATE	March 4, 2011
RAHUL YADAV Vs. CISF	February 14, 2011
RAHULJEE AND COMPANY LTD Vs. COMMISSIONER OF CUSTOMS	February 7, 2011
RAHULJEE AND COMPANY PVT. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL-I AND ORS.	January 14, 2011
RAI SINGH Vs. STATE	September 26, 2011
RAIS KHAN Vs. SAEEDA BEGUM	February 18, 2011
RAJ BALA Vs. PUNJAB NATIONAL BANK	March 14, 2011
RAJ KUMAR Vs. STATE	February 10, 2011
RAJ KUMAR Vs. STATE NCT OF DELHI	October 3, 2011
RAJ KUMAR Vs. STATE GNCT OF DELHI	February 11, 2011
RAJ KUMAR Vs. NDPL	June 1, 2011
RAJ KUMAR Vs. UOI	August 1, 2011
RAJ KUMAR @ RAJA Vs. STATE (NCT OF DELHI)	March 14, 2011
RAJ KUMAR ADVOCATE & ANR. Vs. DELHI HIGH COURT BAR ASSOCIATION & ORS.	November 23, 2011
RAJ KUMAR ALIAS RAJESH PANDIT Vs. STATE	August 24, 2011
RAJ KUMAR BHATI Vs. SHER SINGH SAINI	January 27, 2011
RAJ KUMAR DUBEY Vs. SUMI SABHARWAL	February 1, 2011
RAJ KUMAR MAHESHWAI Vs. JYOTI GUPTA & ORS.	October 21, 2011
RAJ KUMAR SINGH Vs. JAGJIT CHAWLA	September 6, 2011
RAJ PAL Vs. STATE NCT OF DELHI	February 28, 2011
RAJ PAL SINGH Vs. EXECUTIVE ENGINEER BYPL	January 28, 2011
RAJ RANI Vs. STATE	February 23, 2011
RAJ RANI Vs. SARDAR MOHINDER SINGH	June 1, 2011
RAJ RANI Vs. BIMLA RANI	June 3, 2011
RAJ RANI AGGARWAL TRADING Vs. PARUL HOMOEO LABORATORY	July 4, 2011
RAJ RANI KAPUR Vs. ASHOK KUMAR	September 14, 2011
RAJ SINGH Vs. FLOOD CONTROL AND DRAINAGE DEPT	April 4, 2011
RAJ SINGH Vs. UOI	September 19, 2011
RAJ SINGH & ORS Vs. SUDESH GUPTA	December 9, 2011
RAJ SINGH & ORS. Vs. STATE	December 8, 2011
RAJ TRAVELS & TOURS LTD. Vs. DESTINATION OF THE WORLD PRIVATE LTD.	September 21, 2011
RAJA @ RAM PAL Vs. STATE (NCT) OF DELHI	February 9, 2011
RAJALAKSHMI EDUCATIONAL TRUST Vs. HASIB AHMED	July 5, 2011
RAJAN Vs. IFFCO TOKYO GENERAL INSURANCE CO.LTD.	August 30, 2011
RAJAN BIHARI LAL RAHEJA Vs. PLANMAN CONSULTING INDIA PVT LTD	September 13, 2011
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. USHA RANI	September 9, 2011
RAJASTHAN VANASPATI PRODUCTS LIMITED Vs. UNION OF INDIA & ANR.	October 31, 2011
RAJAT GOEL Vs. MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT (GOVT O	December 20, 2011
RAJAT GOEL Vs. MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT (GOVT. OF INDIA) AND ANR.	September 2, 2011
RAJBAL AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	June 7, 2011
RAJBALA Vs. MAHESH KUMAR	November 1, 2011
RAJBALA PUNDIR Vs. STATE	November 30, 2011
RAJBIR PAL Vs. KANWAR PRATAP SINGH	October 12, 2011
RAJBIR SINGH Vs. UNION OF INDIA	September 26, 2011
RAJBIR SINGH Vs. SURESH KUMAR	May 18, 2011
RAJEEV AGGARWAL Vs. VIJAY KUMAR DIWAKAR	October 14, 2011
RAJEEV BHALLA Vs. STATE OF DELHI	August 24, 2011
RAJEEV DHAWAN Vs. CHAIRMAN, PUNJAB NATIONAL BANK & ANR	October 12, 2011
RAJEEV GUPTA Vs. J K KASHYAP	February 28, 2011
RAJEEV KUMAR Vs. UNION OF INDIA	January 24, 2011
RAJEEV KUMAR MISHRA Vs. FOOD CORPORATION OF INDIA	March 11, 2011
RAJEEV METALS Vs. D.S.I.D.C. LTD. AND ORS.	May 19, 2011
RAJENDER GUGLANI Vs. UNION OF INDIA	July 6, 2011
RAJENDER KUMAR Vs. HIGH COURT OF DELHI	February 21, 2011
RAJENDER KUMAR JAINA Vs. RAJESH PURI & ORS.	November 28, 2011
RAJENDER KUMAR KHATRI Vs. DDA	October 10, 2011
RAJENDER LAL MEENA Vs. UNION OF INDIA & ANR.	November 15, 2011
RAJENDER MOHAN RANA Vs. PREM PRAKASH CHAUDHARY	September 1, 2011
RAJENDER PAL SINGH Vs. UOI	March 25, 2011
RAJENDER SHARMA Vs. GOVERNMENT OF INDIA	July 5, 2011
RAJENDER SINGH Vs. UOI	May 4, 2011
RAJENDER SINGH Vs. UOI	February 3, 2011
RAJENDRA DORIAN PUNJ Vs. S P PUNJ	December 13, 2011
RAJENDRA KUMAR Vs. GOVT OF NCT OF DELHI	February 15, 2011
RAJENDRA KUMAR Vs. BSES YAMUNA POWER LTD.	December 9, 2011
RAJENDRA KUMAR AGGARWAL Vs. UNION OF INDIA	September 13, 2011
RAJENDRA KUMAR BANSAL Vs. DES RAJ BATRA	April 20, 2011
RAJENDRA KUMAR GUPTA Vs. SHEELA DEVI	October 13, 2011
RAJENDRA NATH GUPTA Vs. RAVINDRA NATH GUPTA	January 3, 2011
RAJENDRA P MISHRA Vs. UOI	September 15, 2011
RAJENDRA SHANKER Vs. DEVENDRA SHANKER	December 5, 2011
RAJENDRA SINGH Vs. DIRECTOR OF EDUCATION	September 5, 2011
RAJENDRAS (INDIA) LTD. Vs. SHRI DEVINDER KUMAR JAIN	February 18, 2011
RAJESH Vs. HEERA LAL	August 2, 2011
RAJESH AGARWAL Vs. UNION OF INDIA	July 26, 2011
RAJESH AGGARWAL Vs. JASBIR	August 10, 2011
RAJESH AGGARWAL Vs. STATE	November 21, 2011
RAJESH ALIAS RAKESH Vs. STATE	April 25, 2011
RAJESH BANDHU Vs. STATE NCT OF DELHI	January 9, 2011
RAJESH BATRA Vs. RANBIR SINGH AHLAWAT	August 8, 2011
RAJESH BHALLA Vs. RIEVA BHALLA NEE RIEVA ROSHAN	February 23, 2011
RAJESH BHASIN Vs. UNION OF INDIA	September 6, 2011
RAJESH GARG Vs. TATA TEA LTD	February 18, 2011
RAJESH KR CHATURVEDI Vs. UNION OF INDIA	March 15, 2011
RAJESH KUMAR Vs. STATE	August 4, 2011
RAJESH KUMAR Vs. UNION OF INDIA	September 23, 2011
RAJESH KUMAR Vs. RAMESH BUDHA	September 21, 2011
RAJESH KUMAR Vs. STATE	August 30, 2011
RAJESH KUMAR Vs. COMMISSIONER OF POLICE & ANR.	November 22, 2011
RAJESH KUMAR Vs. NARESH KUMAR GOEL & ORS.	October 18, 2011
RAJESH KUMAR Vs. GOVT. OF NCT OF DELHI	December 19, 2011
RAJESH KUMAR ALIAS RAJU SHARMA Vs. STATE OF DELHI	September 28, 2011
RAJESH KUMAR BAHL Vs. UNION OF INDIA	September 26, 2011
RAJESH KUMAR BHATIA Vs. KARAN SINGH	January 27, 2011
RAJESH KUMAR GOUHARI Vs. UNION OF INDIA	July 15, 2011
RAJESH MEHRA Vs. B S E S YAMUNA POWER LTD	January 19, 2011
RAJESH REKWAR Vs. STATE NCT OF DELHI	October 31, 2011
RAJESH SHARMA Vs. KRISHAN PAL	September 13, 2011
RAJESH SHARMA Vs. MADHU SEHGAL	November 1, 2011
RAJESH SINGH ADHIKARI ALIAS BABLOO Vs. STATE NCT OF DELHI	August 3, 2011
RAJESH VERMA Vs. KESHAV DUTT SHARMA	June 3, 2011
RAJINDER Vs. STATE OF DELHI	March 21, 2011
RAJINDER AND ORS. Vs. HARSH VOHRA AND ORS.	February 17, 2011
RAJINDER KUMAR Vs. STATE	February 24, 2011
RAJINDER KUMAR Vs. PADMAWATI	May 5, 2011
RAJINDER KUMAR Vs. THE STATE	July 25, 2011
RAJINDER KUMAR ARORA Vs. AIR LIQUIDE INDIA HOLDING PVT. LTD. AND ORS.	January 10, 2011
RAJINDER KUMAR DHAWN Vs. OM PRAKASH	March 9, 2011
RAJINDER KUMAR GUPTA Vs. STATE	March 7, 2011
RAJINDER KUMAR GUPTA Vs. STATE	February 4, 2011
RAJINDER MOHAN Vs. OIL AND NATURAL GAS CORPORATION LTD	November 8, 2011
RAJINDER NAGAR WELFARE ASSN Vs. DELHI WATER BOARD	February 9, 2011
RAJINDER NAGAR WELFARE ASSOCIATION Vs. MCD	April 26, 2011
RAJINDER PRASAD Vs. GNCT OF DELHI	April 6, 2011
RAJINDER PRASAD SHARMA Vs. HARI SINGH	March 11, 2011
RAJINDER RAI Vs. MCD	October 10, 2011
RAJINDER SINGH Vs. THE STATE NCT OF DELHI & ANR.	December 3, 2011
RAJINDER SINGH Vs. STATE NCT OF DELHI AND ANR	December 13, 2011
RAJINDRA IRON MART Vs. DDA	July 20, 2011
RAJIV AGARWAL Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	August 3, 2011
RAJIV AGGARWAL Vs. STATE	September 12, 2011
RAJIV BAHL Vs. STATE	January 25, 2011
RAJIV GOELA Vs. DELHI DEVELOPMENT AUTHORITY	February 9, 2011
RAJIV KUMAR &ANR. Vs. STATE & ORS.	November 18, 2011
RAJIV KUMAR SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE ADJUDICATION	November 18, 2011
RAJIV MOTORS LTD Vs. JAGVIR SINGH	April 29, 2011
RAJIV SARIN Vs. M/S DURABLE ELECTRICALS LTD.	December 12, 2011
RAJMOTI INDUSTRIES Vs. GIRIRAJ SUGANDH INDUSTRIES	October 31, 2011
RAJNI KHANNA Vs. DAYA CHAND	August 1, 2011
RAJNI SINGH Vs. UNION OF INDIA	January 12, 2011
RAJNISH KUMAR Vs. MOHAN SINGH	May 18, 2011
RAJPAL Vs. HARSWAROOP	May 31, 2011
RAJPAL Vs. DELHI TRANSPORT CORPORATION	August 4, 2011
RAJPAL SINGH Vs. DELHI DEVELOPMENT AUTHORITY	January 17, 2011
RAJPAL SINGH ANAND Vs. STATE	October 14, 2011
RAJU Vs. STATE GOVT OF NCT OF DELHI	September 13, 2011
RAJU @ RAJPAL Vs. STATE	February 21, 2011
RAJU @ RANTHU @ RAJU Vs. STATE	November 28, 2011
RAJU ALIAS KUNDAN Vs. STATE	April 25, 2011
RAJU BHOJWANI Vs. CHIEF COMMISSIONER OF INCOME TAX	September 9, 2011
RAJU CHAKRAVARTHY Vs. STATE OF NCT OF DELHI	November 4, 2011
RAJVI VORA Vs. GOVERNMENT OF NCT OF DELHI	April 21, 2011
RAJVIR SINGH Vs. CHAIRMAN, RAILWAY RECRUITMENT BOARD	August 17, 2011
RAJWATI Vs. STATE	January 17, 2011
RAJWATI DAGAR Vs. NATIONAL INSURANCE COMPANY LTD	August 29, 2011
RAJYA SABHA SECRETARIAT & ORS. Vs. SUBHASH BALODA & ORS.	November 29, 2011
RAKESH Vs. THE MANAGEMENT OF FRUIT & VEGETABLE PROJECT	September 12, 2011
RAKESH Vs. STATE	December 5, 2011
RAKESH ARORA Vs. COMMISSIONER OF CUSTOMS	November 22, 2011
RAKESH BASRA Vs. SATSAGAR GUPTA	December 13, 2011
RAKESH CHANDER GUPTA Vs. RAJ SINGH	February 1, 2011
RAKESH CHAUHAN Vs. STATE NCT OF DELHI	March 16, 2011
RAKESH KAPOOR Vs. SAPNA KAPOOR	July 15, 2011
RAKESH KULHARI Vs. CENTRAL INDUSTRIAL SECURITY FORCE	October 12, 2011
RAKESH KUMAR Vs. MANGEMENT OF BHAGINI NIVEDITA COLLEGE	August 25, 2011
RAKESH KUMAR Vs. GOVERNMENT OF NCT OF DELHI	September 5, 2011
RAKESH KUMAR Vs. THE NUCLEAR SCIENCE CENTRE & ORS.	November 16, 2011
RAKESH KUMAR Vs. STATE	July 25, 2011
RAKESH KUMAR Vs. UNION OF INDIA	January 20, 2011
RAKESH KUMAR Vs. SHREE RAM PALACE	March 17, 2011
RAKESH KUMAR GARG Vs. COMMISSIONER OF C. EX., DELHI-I	March 22, 2011
RAKESH KUMAR KHANDELWAL Vs. UNION OF INDIA	February 14, 2011
RAKESH KUMAR SACHDEVA Vs. DELHI DEVELOPMENT AUTHORITY	April 26, 2011
RAKESH KUMAR SHARMA Vs. UOI	August 5, 2011
RAKESH KUMAR SHARMA Vs. INDIAN TOURISM DEVELOPMENT CORP	January 3, 2011
RAKESH KUMAR SHARMA Vs. UNION OF INDIA	March 16, 2011
RAKESH KUMAR SHARMA AND SONS Vs. BSES RAJDHANI POWER LTD	June 1, 2011
RAKESH RAI Vs. STATE	February 25, 2011
RAKESH RAWAT Vs. RAJESH KUMAR RAWAT	December 15, 2011
RAKESH SARAF Vs. CHELMSFORD CLUB LIMITED	August 5, 2011
RAKESHA Vs. AMZAD ALI	May 6, 2011
RAKHEJA ENTERPRISES Vs. UOI	July 12, 2011
RAM AVTAR Vs. SANJEEV KUMAR	September 19, 2011
RAM AVTAR Vs. UNION OF INDIA	November 24, 2011
RAM AVTAR SUNEET KUMAR Vs. VINAY KUMAR	April 5, 2011
RAM BABU Vs. STATE GOVT OF NCT OF DELHI	May 26, 2011
RAM BABU RASTOGI Vs. STATE	December 22, 2011
RAM BAHADUR YADAV Vs. STATE NCT OF DELHI	March 4, 2011
RAM BHAROSE Vs. STATE	September 6, 2011
RAM CHANDER Vs. UOI	April 8, 2011
RAM CHANDER Vs. UNION OF INDIA (UOI) AND ORS.	March 22, 2011
RAM CHANDER ALIAS GANJU Vs. STATE OF DELHI	May 11, 2011
RAM CHANDER EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	February 4, 2011
RAM CHANDER SINGH Vs. UOI	February 28, 2011
RAM DAHIN RAM Vs. DELHI DEVELOPMENT AUTHORITY	April 27, 2011
RAM DEV Vs. STATE OF NCT OF DELHI	October 3, 2011
RAM DEVI AND ANR. Vs. RAJ KUMAR AND ORS.	September 16, 2011
RAM GOPAL Vs. BHUPINDER KUMAR	January 19, 2011
RAM GOPAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	September 20, 2011
RAM HET MEENA Vs. UNION OF INDIA	March 15, 2011
RAM JANAM SHARMA Vs. JVG FINANCE LTD	March 3, 2011
RAM JANE Vs. STATE (GOVT. OF NCT) DELHI	January 6, 2011
RAM KANWAR Vs. UOI	March 7, 2011
RAM KARAN GUPTA Vs. DAYANAND GUPTA	November 11, 2011
RAM KAUR Vs. STATE GOVT OF NCT OF DELHI	April 4, 2011
RAM KISHAN Vs. STATE	March 23, 2011
RAM KISHAN Vs. MUNICIPAL CORPORATION OF DELHI	January 3, 2011
RAM KRISHAN GUPTA THR. L.RS.. Vs. RANI GUPTA AND ORS.	November 18, 2011
RAM KUMAR Vs. UOI	September 15, 2011
RAM KUMAR Vs. STATE	October 20, 2011
RAM KUMAR GUPTA Vs. CANARA BANK	March 15, 2011
RAM KUMARI Vs. THE STATE (NCT) OF DELHI	February 9, 2011
RAM MANI PANDAY Vs. PNB HOUSING FINANCE LTD	April 21, 2011
RAM MEHAR Vs. MURARI LAL	September 16, 2011
RAM MOHAN Vs. STATE OF NCT OF DELHI	October 17, 2011
RAM NARAIN AND ORS. Vs. BLOCK DEVELOPMENT OFFICER (BDO) AND ORS.	September 14, 2011
RAM NARAIN GUPTA Vs. GAON SABHA SIRASPUR	May 5, 2011
RAM NARESH @ LALA Vs. STATE	April 26, 2011
RAM NARESH SINGH Vs. DELHI JAL BOARD	May 10, 2011
RAM NATH Vs. STATE	July 27, 2011
RAM NATH DEEPAK Vs. STATE NCT OF DELHI	January 20, 2011
RAM NATH DHIR Vs. DDA	May 11, 2011
RAM NATH JAIN Vs. HARI OM DEVI	February 23, 2011
RAM NATH JHA Vs. DGP	July 8, 2011
RAM NIWAS Vs. FINANCIAL COMMISSIONER DELHI	March 15, 2011
RAM NIWAS BEDHARAK Vs. UNION OF INDIA (UOI) AND ANR.	July 13, 2011
RAM PAL Vs. GOVT OF N C T OF DELHI	July 19, 2011
RAM PAL SINGH Vs. DG BSF	September 20, 2011
RAM PAL SINGH Vs. UNION OF INDIA	September 15, 2011
RAM PHAL Vs. UOI	July 27, 2011
RAM PIYARI Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR.	March 11, 2011
RAM PRAKASH Vs. STATE N C T OF DELHI	February 3, 2011
RAM PRAKASH Vs. BENGALI SWEET CENTRE	December 22, 2011
RAM PRAKASH MEHRA Vs. UNION BANK OF INDIA & ORS.	October 31, 2011
RAM PRASHAD Vs. STATE	September 30, 2011
RAM PRATAP SINGH NAYYAR Vs. MUNICIPAL CORPORATION OF DELHI	February 10, 2011
RAM PRAVESH Vs. D.K. ELECTRICALS AND ANR.	August 5, 2011
RAM RAJ CHAURASIA Vs. RAM BAKSHI	July 22, 2011
RAM RATI ALIAS RAM WATI Vs. NEW INDIA ASSURANCE CO LTD	January 17, 2011
RAM RATI GOYAL Vs. HARMEET	November 23, 2011
RAM RATTAN Vs. STATE	March 25, 2011
RAM SAKAL MAHTO Vs. BALRAM SINGH	August 9, 2011
RAM SARAN @ BALLI Vs. STATE	March 21, 2011
RAM SAROOP Vs. STATE	November 21, 2011
RAM SEWAK Vs. STATE	December 5, 2011
RAM SHIROMANI PAL Vs. DDA	September 2, 2011
RAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY	December 2, 2011
RAM SINGH @ KARAN Vs. STATE N.C.T. OF DELHI	December 13, 2011
RAM SINGH BATRA Vs. CBI	February 14, 2011
RAM SUNDER ALIAS RAMU Vs. STATE	August 25, 2011
RAM YASH Vs. PUSHPA MALIK	August 25, 2011
RAMA CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI	December 20, 2011
RAMA MURTY TIWARI Vs. STATE	July 11, 2011
RAMAN BIHARI LAL Vs. UOI	April 28, 2011
RAMAN MAHAJAN Vs. STATE	November 14, 2011
RAMANAND AMIT Vs. RUHI RAMANAND	January 7, 2011
RAMANATH PANDEY Vs. DIRECTOR DIRECTORATE OF EDUCATION	September 7, 2011
RAMASWAMY S. IYENGAR Vs. STATE(NCT OF DELHI)	March 16, 2011
RAMBIR SINGH Vs. UNION OF INDIA	January 31, 2011
RAMBIR SINGH Vs. UOI	May 24, 2011
RAMDHAN VAISHNO PRAKASH AND SONS Vs. ASHOK KUMAR AND ANR.	January 17, 2011
RAMESH Vs. STATE N C T OF DELHI	July 7, 2011
RAMESH AHUJA AND ORS. Vs. DDA AND ANR.	September 29, 2011
RAMESH CHAND Vs. SURESH CHAND	February 28, 2011
RAMESH CHAND Vs. GAMBIT LEASING AND FINANCE PVT. LTD. AND ORS.	May 23, 2011
RAMESH CHAND JAIN Vs. UNION OF INDIA	February 1, 2011
RAMESH CHAND JAIN AND ANR. Vs. SHITAM CHAND OSWAL (DECEASED) THROUGH L.RS.	February 22, 2011
RAMESH CHAND RANA Vs. MANAGEMENT OF M S XEROX MODI CORP LTD	July 11, 2011
RAMESH CHANDER Vs. GANESH BAHADUR KAMI	October 12, 2011
RAMESH CHANDER ARORA Vs. KASHMIR SAREE KENDRA	January 6, 2011
RAMESH CHANDER ARORA Vs. KASHMIR SAREE KENDRA	January 11, 2011
RAMESH CHANDER DHEER Vs. JANG BAHADUR SINGH	September 19, 2011
RAMESH CHANDER GUPTA Vs. RAJBIR SINGH	January 3, 2011
RAMESH CHANDRA AGGARWAL Vs. MCD	January 14, 2011
RAMESH GUPTA Vs. DINANATH MAHAJAN	July 15, 2011
RAMESH KUMAR Vs. UOI	July 12, 2011
RAMESH KUMAR Vs. SATYA DEV	April 20, 2011
RAMESH KUMAR Vs. STATE GNCT OF DELHI	February 10, 2011
RAMESH KUMAR AND ORS. Vs. D.D.A. AND ORS.	May 4, 2011
RAMESH KUMAR ARORA Vs. BHOLA NATH	March 29, 2011
RAMESH KUMAR CHAUHAN Vs. BIMLA	April 1, 2011
RAMESH L ANEJA ALIAS R L ANEJA Vs. STATE	February 23, 2011
RAMESH LAL Vs. MUNICIPAL CORPORATION OF DELHI	May 4, 2011
RAMESH MANN Vs. JITENDER KUMAR AND ORS.	January 21, 2011
RAMESH NIRMAL Vs. UNION OF INDIA	February 3, 2011
RAMESH PRAKASH Vs. SUKHBIR SINGH BHATI	April 28, 2011
RAMESH SINGH RAJPUT Vs. CASTROL INDIA LTD	January 6, 2011
RAMESHWAR DAYAL Vs. IRCON INTL LTD	March 9, 2011
RAMESHWAR DAYAL Vs. NIRULA HANDICRAFT BAZAR PVT. LTD.	October 19, 2011
RAMESHWAR PRASAD Vs. STATE OF NCT OF DELHI	September 15, 2011
RAMESHWAR PRASAD GUPTA Vs. RAJINDER KUMAR GUPTA	July 18, 2011
RAMINDER KAUR Vs. STATE	February 4, 2011
RAMJATAN PASWAN Vs. UNION OF INDIA	February 3, 2011
RAMJILAL MADAN LAL JAIN Vs. SHIVA TOBACCO CO.	January 12, 2011
RAMKALI AND ORS. Vs. ASHOK KUMAR AND ORS.	January 27, 2011
RAMO DEVI Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE	August 3, 2011
RAMPUR ENGINEERING CO. LTD Vs. COMMISSIONER OF INCOME TAX	August 10, 2011
RAMU SHARMA Vs. R C BABBAR	March 1, 2011
RAMZAN KHAN Vs. UOI	August 8, 2011
RAMZANI Vs. NIZAMUDDIN	November 18, 2011
RANA GURJEET SINGH Vs. SUNRISE PAPERS	August 3, 2011
RANBAXY LABORATORIES LIMITED Vs. INTAS PHARMACEUTICALS LTD	August 23, 2011
RANBAXY LABORATORIES LIMITED Vs. COMMISSIONER OF INCOME TAX	June 3, 2011
RANBAXY LABORATORIES LTD Vs. COMMISSIONER OF INCOME TAX	November 18, 2011
RANBIR SINGH Vs. GOVT OF NCT OF DELHI	May 20, 2011
RANBIR SINGH Vs. GOVERNMENT OF NCT OF DELHI	January 28, 2011
RANBIR SINGH Vs. STATE	September 5, 2011
RANBIR SINGH PEHELWAN Vs. STATE OF NCT OF DELHI	October 13, 2011
RANDHIR Vs. GOVT. OF NCT OF DELHI	July 14, 2011
RANDHIR SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE	December 22, 2011
RANDHIR SINGH Vs. STATE	April 7, 2011
RANI Vs. UNION OF INDIA	April 19, 2011
RANI SETHI Vs. SUNIL SETHI	March 31, 2011
RANI SHARMA Vs. SANGEETA RAJANI	January 28, 2011
RANI SONI ALIAS JOGINDER KAUR SONI Vs. STATE	September 22, 2011
RANJANA VERMA Vs. AIIMS	July 15, 2011
RANJEET RAI Vs. ORIENTAL INSURANCE CO	March 4, 2011
RANJIT KAUR & ANOHTER Vs. S. MANMOHAN SINGH (NOW DECEASED) THROUGH LEGAL HEIRS	October 31, 2011
RANJIT KUMAR SEPOY (BARBER) Vs. UNION OF INDIA	December 12, 2011
RANJIT SAGAR DAM PROJECT Vs. CENTRAL BOARD OF TRUSTEES AND ORS.	June 3, 2011
RANJIT SINGH Vs. STATE	September 8, 2011
RANJIT VOHRA Vs. ARUNA SAHA	March 7, 2011
RANUTROL INDUSTRIES TLD Vs. BAHADUR SINGH	August 5, 2011
RAO UDMI RAM MEMORIAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER THROUGH CHAIRMAN EDUCATIION AND ANR.	December 16, 2011
RASHEEDA SIDDIQUI Vs. MUSTAFA ALEEM SIDDIQUI	September 5, 2011
RASHID Vs. STATE	July 25, 2011
RASHID Vs. STATE GOVT OF NCT OF DELHI	February 17, 2011
RASHMI JOSHI AND ORS. Vs. GANPAT @ BUNTI AND ORS.	September 26, 2011
RATAN LAL Vs. NDPL	March 30, 2011
RATAN MANI Vs. STATE	January 4, 2011
RATI BHAN Vs. DELHI TRANSPORT CORPORATION	October 14, 2011
RATTAN LAL @ BUNTY & ORS. Vs. STATE NCT OF DELHI & ANR.	December 2, 2011
RATTAN LAL AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.	July 4, 2011
RATTAN SINGH GUPTA Vs. STATE	January 31, 2011
RATTI RAM Vs. UNION OF INDIA (UOI) AND ANR.	July 27, 2011
RAVI KANT ISSHAR Vs. DHARMENDER	September 5, 2011
RAVI KANT SHARMA Vs. STATE	October 12, 2011
RAVI KUMAR Vs. UOI	September 1, 2011
RAVI KUMAR Vs. UMESH CHAND JAIN	March 29, 2011
RAVI KUMAR D Vs. STATE OF DELHI	March 1, 2011
RAVI KUMAR PANDIT Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD	September 14, 2011
RAVI PRAKASH TIWARI @ PANDIT @ PAPPU ANOOP KUMAR Vs. STATE OF DELHI	March 21, 2011
RAVI RAJ GUPTA Vs. HANSRAJ GUPTA	June 3, 2011
RAVI SETIA Vs. SOM NATH SETIA	July 27, 2011
RAVI SHANKAR Vs. UOI	August 3, 2011
RAVINA & ASSOCIATES (P) LTD Vs. COMMISSIONER OF INCOME TAX	April 20, 2011
RAVINA AND ASSOCIATES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	July 14, 2011
RAVINA KHURANA Vs. COMMISSIONER OF INCOME TAX	July 14, 2011
RAVINDER & ORS Vs. STATE & ORS	September 28, 2011
RAVINDER DAGAR Vs. NCT OF DELHI	December 1, 2011
RAVINDER GARG Vs. STATE THR. FOOD INSPECTOR (PFA) GOVT. OF NCT OF DELHI	March 8, 2011
RAVINDER GOYAL Vs. MCD	November 23, 2011
RAVINDER GUPTA Vs. MURARI LAL GUPTA	September 5, 2011
RAVINDER KAPOOR Vs. SUSHMA KAPOOR & ANR.	October 19, 2011
RAVINDER KUMAR Vs. UNION OF INDIA	July 27, 2011
RAVINDER KUMAR JAIN Vs. PUNJAB NATIONAL BANK	May 12, 2011
RAVINDER KUMAR YADAV Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE & ANR	November 18, 2011
RAVINDER NATH Vs. BEST ENTERTAINMENT P LTD	July 4, 2011
RAVINDER TYAGI Vs. ANAND SWAROOP TYAGI	January 20, 2011
RAVINDRA DEWAJI DURGE Vs. ONGC LTD	May 13, 2011
RAVINDRA DEWAJI DURGE Vs. ONGC LTD	May 18, 2011
RAVINDRA KUMAR SOOD Vs. NTPC	July 14, 2011
RAVINDRA MALHOTRA Vs. VIJENDER SINGH	January 20, 2011
RAVINDRA SINGH Vs. STATE	December 14, 2011
RAVINDRA STEELS Vs. ITS WORKMEN BY ENGINEERING WORKERS LAL JHANDA UNION	April 1, 2011
RAYALSEEMA CONCRETE SLEEPERS PVT LTD Vs. UNION OF INDIA & ORS	November 21, 2011
RDS PROJECTS LTD Vs. RATANGIRI GAS AND POWER PVT LTD	October 17, 2011
REAL ISPAT AND POWER LIMITED Vs. UNION OF INDIA	July 6, 2011
REENA Vs. NANDA BROTHERS P LTD	August 11, 2011
REENA RAMACHANDRAN Vs. UNION OF INDIA	September 28, 2011
REENA YADAV Vs. STATE (NCT OF DELHI)	April 26, 2011
REENA YADAV AND ORS. Vs. SATISH KUMAR YADAV	May 25, 2011
REENU Vs. STATE	July 7, 2011
REGENCY EXPORT PVT LTD Vs. VANASTHALI TEXTILES INDUSTRIES LTD	April 20, 2011
REHABILITATION MINISTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. ARCHAEOLOGICAL SURVEY OF INDIA	September 15, 2011
REHMANA YUSUF FAROOQI Vs. STATE	January 6, 2011
REHMANIA ACADEMY OF SCIENCES Vs. B B D BHARGAVA	March 9, 2011
REKHA SINGHAL Vs. KHUSHAL MANI	August 10, 2011
REKHA VOHRA BHALLA Vs. KULDEEP KUMAR PATIL	September 23, 2011
RELAXO FOOTWEARS LTD. Vs. ROHITAS LAL AND BROTHERS AND ORS.	February 18, 2011
RELIANCE COMMUNICATIONS LTD Vs. BHARAT SANCHAR NIGAM LTD	July 6, 2011
RELIANCE GENERAL INSURANCE CO LTD Vs. INDRA KHANNA	April 4, 2011
RELIGARE ENTERPRISES LTD Vs. LABOUR SECRETARY	July 27, 2011
RELIGARE SECURITIES LTD Vs. WEALTHMOR SECURITIES INDIA PVT LTD	August 30, 2011
RENU KUMARI Vs. BSES RAJDHANI POWER LTD	March 7, 2011
RENU VIJ Vs. STATE	July 12, 2011
RESERVE BANK OF INDIA Vs. JVG FINANCE LTD	August 23, 2011
RESERVE BANK OF INDIA Vs. JVG FINANCE LTD	November 22, 2011
RESERVE BANK OF INDIA Vs. J V G FINANCE LTD	December 1, 2011
RESIDENT WELFARE ASSCN GURU NANAK PURA Vs. MCD	January 25, 2011
RESIDENTS WELFARE ASSOCIATION PALAM VILLAGE (REGD.) Vs. DDA AND ANR.	July 18, 2011
RESOLUTION INDIA LTD Vs. ONE CHROME LLC	August 2, 2011
RESOURCES OF AVIATION REDRESSAL ASSOCIATION Vs. UOI	June 1, 2011
REV SINGH Vs. RISHI PAL	May 5, 2011
REWATI RAMAN SINGH Vs. STATE	December 15, 2011
RICHA DEVI ALIAS KAPILA DEVI Vs. RAM DASS	April 19, 2011
RICHA INDUSTRIES LTD Vs. ICICI BANK LIMITED	October 14, 2011
RIKEN ALIAS DIKEN Vs. STATE	October 21, 2011
RIPU DAMAN HARYAL Vs. GEETA CHOPRA	July 4, 2011
RIPUN BORA Vs. STATE	December 7, 2011
RISE PRESS Vs. DELHI FINANCIAL CORPORATION	March 23, 2011
RISHAB KUMAR JAIN Vs. ROOPWATI JAIN & ORS.	November 2, 2011
RISHABH BUILDCON PVT LTD Vs. COMMISSIONER OF INCOME TAX	February 14, 2011
RISHABH SHEONK Vs. JAMIA MILIA ISLAMIA & ORS.	October 13, 2011
RISHI PAL SINGH Vs. THE ORIENTAL INSURANCE CO. LTD. & ORS.	November 28, 2011
RISHI PRAKASH (SINCE DECEASED THROUGH LRS) Vs. DELHI TRANSPORT CORPORATION	February 10, 2011
RISHI RAJ TYAGI Vs. UNION OF INDIA	March 7, 2011
RITA KISHORE Vs. DELHI DEVELOPMENT AUTHORITY	August 12, 2011
RITU PRETI KAPOOR Vs. VINEET PERTI	July 22, 2011
RITU SHARMA AND ANR. Vs. SHRI SANDEEP SHARMA AND ORS.	August 30, 2011
RITU VATS Vs. VICE CHANCELLOR UNIVERSITY OF DELHI	July 7, 2011
RIYAZUDDIN Vs. STATE	September 16, 2011
RIZAK RAM Vs. RAJEEV SINGH	February 7, 2011
RIZWAN Vs. STATE	September 15, 2011
RIZWAN SHAH Vs. SHWETA JOSHI	December 20, 2011
RK BANSAL Vs. JAG PRAVESH SHARMA	December 22, 2011
ROAD TRANSPORT CORPORATION PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD. & ANR.	November 29, 2011
ROCKSMELT COMPANY Vs. GANGA AUTOMOBILES LTD	April 4, 2011
ROHAN GUPTA Vs. NATIONAL BOARD OF EXAMINATIONS	July 18, 2011
ROHIT ALIAS RAHUL ALIAS MINTO Vs. STATE GOVT OF NCT OF DELHI	April 19, 2011
ROHIT KHATTAR Vs. COOKIE SINGH	November 15, 2011
ROHIT RAKESH Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	January 24, 2011
ROHIT SHEKHAR Vs. SHRI NARAYAN DUTT TIWARI	September 23, 2011
ROHTAS MAL GUPTA Vs. STATE	July 5, 2011
ROHTASH Vs. STATE	February 15, 2011
ROKOSALIE ANGAMI Vs. UOI	April 8, 2011
ROLLATAINERS LTD Vs. COMMISSIONER OF INCOME TAX	August 30, 2011
ROLLS ROYCE PLC Vs. DIRECTOR OF INCOME TAX	August 30, 2011
ROLLS ROYCE SINGAPORE PVT LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX	August 30, 2011
ROMESH SHARMA Vs. CBI	October 18, 2011
ROMESH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)	February 23, 2011
ROMY KHANNA Vs. STATE GOVT OF NCT OF DELHI	July 4, 2011
ROOP CHAND Vs. STATE CBI	January 7, 2011
ROOP KISHORE DAWAR Vs. MCD	January 17, 2011
ROOP LAL JINDAL Vs. EDMOND INTERNATIONAL	September 20, 2011
ROOP RANI Vs. MCD	August 10, 2011
ROOP TRADING COMPANY Vs. REGISTRAR OF TRADE MARKS NEW DELHI	August 24, 2011
ROOPA RANI & ORS. Vs. HARSH KUMAR MEHTA & ANR.	November 18, 2011
ROOPA SHARMA AND ORS. Vs. DIRECTORATE OF EDUCATION AND ORS.	September 13, 2011
ROOPVINDER SINGH SETHI Vs. TAN PRINT INDIA PVT LTD	December 8, 2011
ROSE SERVICED APARTMENTS PVT LTD Vs. DY COMMISSIONER OF INCOME TAX	January 25, 2011
ROSHAN LAL Vs. UOI	March 22, 2011
ROSHAN LAL Vs. UOI	July 15, 2011
ROSHAN LAL Vs. STATE GOVT OF NCT OF DELHI	July 6, 2011
ROSHAN LAL Vs. UNION OF INDIA	October 12, 2011
ROSHAN LAL SHARMA Vs. DELHI TRANSPORT CORPORATION	August 25, 2011
ROSHAN LAL VEGETABLE PRODUCTS PVT. LTD. Vs. PARAM INTERNATIONAL	January 20, 2011
ROSHAN LAL VOHRA Vs. M C D	May 31, 2011
ROSHAN LAL VOHRA Vs. MCD	March 14, 2011
ROSHNI ENTERPRISES Vs. UNION OF INDIA	June 1, 2011
ROYAL NEPAL AIRLINES CORPORATION Vs. SHRISHTI PROPERTIES PVT LTD	November 2, 2011
ROYAL NEPAL AIRLINES CORPORATION Vs. UOI	October 12, 2011
ROYAL STAR TRADING COMPANY Vs. IFCI LTD	July 15, 2011
ROYCE KIZHANKOODAN Vs. GURIND SYSTEMS P. LTD.	September 29, 2011
RPFC DELHI Vs. SALWAN FURNISHING	January 7, 2011
RRB CONSULTANTS AND ENGINEERS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 8, 2011
RUCHI SINGHAL Vs. DELHI DEVELOPMENT AUTHORITY	September 9, 2011
RUKMANI DEVI Vs. JITENDER SINGH	August 19, 2011
RUMAL SHAH Vs. STATE	September 15, 2011
RUNU GHOSH AND ORS Vs. C B I	December 21, 2011
RURAL ELECTRIFICATION CORPORATION LTD Vs. CAPITAL BUILDING	December 7, 2011
RUSTAM Vs. JAMIA MILIA ISLAMIA UNIVERSITY	March 14, 2011
S AHLUWALIA Vs. UNION OF INDIA	February 4, 2011
S AHLUWALIA Vs. UNION OF INDIA	September 21, 2011
S AMARJEET SINGH Vs. HARINDER KAUR	January 4, 2011
S ARUL RAJ Vs. UOI	August 2, 2011
S BALACHANDRAN Vs. JAWAHARLAL NEHRU UNIVERSITY	January 12, 2011
S C GOEL Vs. STATE	February 11, 2011
S C GOEL Vs. DDA	August 30, 2011
S E INVESTMENTS LTD Vs. UNION OF INDIA	April 21, 2011
S G TRIVEDI Vs. DIRECTOR GENERAL CISF	December 2, 2011
S GOPINATHAN NAIR Vs. UNION OF INDIA	August 5, 2011
S JAGTARAN SINGH ANAND Vs. CHELMSFORD CLUB LTD	January 17, 2011
S K GUPTA Vs. KULDEEP SINGH	April 25, 2011
S K GUPTA Vs. NATIONAL INSURANCE CO LTD	August 23, 2011
S K JAIN Vs. IIT DELHI	May 16, 2011
S K SACHDEVAS Vs. UNION OF INDIA	October 24, 2011
S K SRIVASTAVA Vs. UOI	June 15, 2011
S K TANDON Vs. EXPORT INSPECTION COUNCIL OF INDIA	December 19, 2011
S K TYAGI Vs. UNION OF INDIA	July 4, 2011
S KRISHAN SHARMA Vs. HADA DEVELOPERS PVT LTD	July 22, 2011
S L SACHDEV Vs. DDA	August 18, 2011
S N SHEOPURI Vs. FAB INDIA OVERSEAS P LTD	July 4, 2011
S P ARYA Vs. UNION OF INDIA	August 30, 2011
S P MARWAH Vs. REGISTRAR OF SOCIETIES	August 9, 2011
S R TIWARI Vs. BSES YAMUNA POWER CO LTD	August 23, 2011
S R V PRINT PACK PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	September 15, 2011
S RAUNAQ SINGH Vs. TULE RAM	August 25, 2011
S S SIDHOO Vs. UOI	February 18, 2011
S S SINGH Vs. NATIONAL AVIATION COMPANY OF INDIA	August 30, 2011
S SATINDER SINGH Vs. RAMINDER SARUP SINGH	July 18, 2011
S SAWHNEY Vs. UOI	February 17, 2011
S UMASHANKAR Vs. UOI	August 2, 2011
S V ARUMUGAM Vs. STATE	September 30, 2011
S V ELECTRICALS LTD Vs. SYLVANIA AND LAXMAN LTD	November 23, 2011
S. CHAND Vs. M/S BHARAT CARPETS LTD	November 24, 2011
S. GURDEEP SINGH DANG Vs. SH. RAJ KUMAR KOHLI AND ORS.	October 3, 2011
S. K. BAHADUR Vs. UNION OF INDIA	January 31, 2011
S. RAJU AIYER Vs. JAWAHARLAL NEHRU UNIVERSITY AND ORS.	January 6, 2011
S.C. SINGH Vs. UNION OF INDIA & ANR.	November 9, 2011
S.K. BHALLA Vs. STATE	May 13, 2011
S.K. GOEL Vs. R.C. KAPOOR	February 23, 2011
S.N. KAUL AND ORS. Vs. M.C.D AND ORS.	February 21, 2011
S.N. NANDY & CO. Vs. NICCO CORPORATION LTD	February 23, 2011
S.N. SINGH Vs. UNIVERSITY OF DELHI AND ORS.	February 9, 2011
S.P. BHATNAGAR Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, DEPTT. OF INDL. POLICY AND PROMOTION, MINISTRY OF COMMERCE AND INDUSTRY AND ANR.	March 30, 2011
S.P. LAMBA & ANOTHER Vs. PHJ SECURITIES PVT. LTD.	November 9, 2011
S.P. PARASHER Vs. REHABILITATION COUNCIL OF INDIA AND ORS.	September 23, 2011
S.P.R. SALES PRIVATE LIMITED Vs. G.M. BREWERIES LIMITED	March 9, 2011
S.S. RAGHAV AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	April 19, 2011
S.S. TYAGI Vs. PUNJAB NATIONAL BANK	January 31, 2011
S/S. BHAGAT MOTOR CO. P. LTD. Vs. S.K. ABROL DCIT	September 30, 2011
SAB ELECTRONICS LTD Vs. BALAJI SALES AGENCIES	July 7, 2011
SACHIN BANSAL ALIAS ANSHU Vs. STATE	September 30, 2011
SACHIN KUMAR Vs. UOI	March 25, 2011
SADHNA BHARDWAJ Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE	September 1, 2011
SADHU SINGH Vs. STATE AND ORS.	February 22, 2011
SAEEDUDDIN Vs. KARIMUDDIN	January 25, 2011
SAEMA KHANAM (MINOR) THROUGH HER COUSIN BROTHER AND GUARDIAN Vs. UNIVERSITY OF DELHI AND ORS.	December 20, 2011
SAGAR ALIAS GYANENDER Vs. STATE	May 31, 2011
SAGAR SETIA Vs. DELHI TECHNOLOGICAL UNIVERSITY	March 4, 2011
SAGAR T V AND RADIO CENTRE Vs. SAMSUNG INDIA ELECTRONICS LIMITED	February 28, 2011
SAGRIKA SINGH Vs. UOI	August 29, 2011
SAGUNA SHARMA @ GUDDI & ORS. Vs. MAHESH CHAND TIWARI	December 13, 2011
SAHARA INDIA AIRLINES LTD Vs. CAPT A K CHOWDHARY	August 25, 2011
SAHAROON Vs. STATE	March 15, 2011
SAHEED CAPT D K KHOLA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	April 20, 2011
SAHI RAM Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE	January 20, 2011
SAI INDUSTRIES LTD Vs. CIT	November 28, 2011
SAIPEM TRIUNE ENGINEERING PVT LTD Vs. INDIAN OIL PETRONAS PVT LTD	January 7, 2011
SAIPEM TRIUNE ENGINEERING PVT LTD Vs. INDIAN OIL PETRONAS PVT LTD	January 10, 2011
SAIPEM TRIUNE ENGINEERING PVT. LTD Vs. INDIAN OIL PETRONAS PVT LTD	March 1, 2011
SAJJAN KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	September 28, 2011
SAJJAN SINGH GREWAL Vs. DELHI TRANSPORT CORPORATION	September 1, 2011
SAKHI RAIL PARCEL SERVICES Vs. UNION OF INDIA	July 15, 2011
SALEEM KHAN Vs. SRI SURESH & ORS.	November 1, 2011
SALEEM KHAN Vs. UNIVERSITY OF DELHI	February 9, 2011
SALES TAX BAR ASS Vs. GOVT OF NCT OF DELHI	January 12, 2011
SALIG RAM AND CO Vs. RADHEY SHYAM	July 4, 2011
SALIM ALIAS KALLU Vs. STATE NCT OF DELHI	February 23, 2011
SALIM KHAN Vs. SHAISTA	February 22, 2011
SALIM KHAN Vs. STATE	July 19, 2011
SALMA KHAN Vs. UNIVERSITY OF DELHI & ANR.	October 31, 2011
SALMA KHAN Vs. UNIVERSITY OF DELHI	October 3, 2011
SAMAR SINGH PURI Vs. THE STATE (NCT OF DELHI)	May 9, 2011
SAMARPAN FOUNDATION AND ORS. Vs. GNCT OF DELHI AND ORS.	August 10, 2011
SAMARTH SHIKSHA SAMITI REGD Vs. DIRECTORATE OF EDUCATION	April 26, 2011
SAMAY SINGH ALIAS BALI Vs. KEHAR SINGH	January 13, 2011
SAMIUDDIN Vs. EXECUTIVE ENGINEER	July 26, 2011
SAMTEL COLOUR LIMITED Vs. KHEMAKA CONTAINERS LIMITED	February 15, 2011
SANATAM DHARAM SABHA NEW DELHI Vs. CHANDER BHAN	January 10, 2011
SANCHETI APPLIANCES PVT LTD Vs. D K ELECTRICALS	February 9, 2011
SAND PLAST INDIA LTD Vs. PUNJAB NATIONAL BANK	March 7, 2011
SANDAYA EDUCATIONAL SOCIETY Vs. UNION OF INDIA	November 18, 2011
SANDEEP KAPOOR Vs. ANUJ SHARMA	August 23, 2011
SANDEEP KUMAR SHARMA & ORS. Vs. ATMA RAM TRUST & ORS.	November 24, 2011
SANDEEP PURI Vs. STATE	December 2, 2011
SANDEEP SETHI AND ANR Vs. RAJINDER KUMAR SETHI	December 13, 2011
SANDIP KUMAR ROY Vs. UNION OF INDIA (UOI) AND ORS.	May 26, 2011
SANGAM LAL Vs. NIRMAL KUMAR AGRAWAL & ANR.	November 24, 2011
SANGEETA Vs. STATE	February 28, 2011
SANGEETA ARORA Vs. C.B.I AND ANR.	February 17, 2011
SANGEETA DALMIA Vs. RAJINDER KAUR BEDI	July 21, 2011
SANGEETA JAMES AND OTHERS Vs. UNION OF INDIAAND OTHERS	September 30, 2011
SANGITA Vs. STATE NCT OF DELHI	December 5, 2011
SANJAY Vs. STATE	December 19, 2011
SANJAY Vs. FINANCIAL COMMISSIONER DELHI	May 11, 2011
SANJAY Vs. STATE	March 24, 2011
SANJAY Vs. THE STATE	January 31, 2011
SANJAY AHUJA Vs. GIVO LIMITED	November 16, 2011
SANJAY ALLEN COCKER Vs. ANEES ALLEN COCKER	December 8, 2011
SANJAY AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION (ESIC)	January 7, 2011
SANJAY BHARDWAJ Vs. ANJALI BHARDWAJ	January 31, 2011
SANJAY BHARDWAJ Vs. ARVIND KUMAR LALIT GULATI	May 11, 2011
SANJAY CHANDRA Vs. C.B.I.	May 23, 2011
SANJAY CHAUHAN Vs. UNION OF INDIA	August 18, 2011
SANJAY CHIRIPAL Vs. REGISTRAR CO OPERATIVE SOCIETIES	May 10, 2011
SANJAY COLD STORAGE Vs. GATEWAY COATED PAPERS PVT LTD	January 18, 2011
SANJAY DHINGRA Vs. BALJEET SINGH	September 9, 2011
SANJAY ENTERPRISES Vs. SITA RAM	August 3, 2011
SANJAY GHAI Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 7, 2011
SANJAY KUMAR Vs. UOI	July 6, 2011
SANJAY KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 7, 2011
SANJAY KUMAR Vs. UNION OF INDIA	March 10, 2011
SANJAY KUMAR Vs. INDERJEET N SURI	October 12, 2011
SANJAY KUMAR Vs. STATE	November 28, 2011
SANJAY KUMAR SHARMA Vs. SANTOSH	January 7, 2011
SANJAY LAO Vs. RAM KUMAR	December 15, 2011
SANJAY PRASAD Vs. UNION OF INDIA	September 19, 2011
SANJEET SINGH Vs. HIGH COURT OF DELHI	December 12, 2011
SANJEET SINGH Vs. HIGH COURT OF DELHI	May 11, 2011
SANJEET SINGH DABAS Vs. GOVT. OF NCT OF DELHI AND ORS.	May 19, 2011
SANJEEV BEHAL Vs. SRI CHAND	July 20, 2011
SANJEEV GUPTA AND ORS. Vs. ANDHRA BANK	September 20, 2011
SANJEEV KHANNA Vs. STATE NCT OF DELHI	February 7, 2011
SANJEEV KUMAR Vs. STATE	February 7, 2011
SANJEEV KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 7, 2011
SANJEEV KUMAR Vs. GOV OF NCT OF DLH	August 11, 2011
SANJEEV KUMAR Vs. STATE (NCT OF DELHI)	December 13, 2011
SANJEEV KUMAR AGGARWAL Vs. PARVEEN KUMAR GARG AND ANR.	March 11, 2011
SANJEEV KUMAR JAIN Vs. RAGHUBIR SARAN CHARITABLE TRUST	August 10, 2011
SANJEEV VERMA Vs. DISTRICT AND SESSION JUDGE	March 4, 2011
SANJEEVAN MEDICAL RESEARCH CENTRE PRIVATE LTD Vs. STATE OF NCT OF DELHI	February 11, 2011
SANMATI RICE (P) LTD. Vs. SUSHIL RAJA	March 15, 2011
SANT HARIDASS COLLEGE OF HIGHER EDUCATION Vs. REGISTRAR GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	July 7, 2011
SANT SINGH Vs. UOI	May 2, 2011
SANTOKH SINGH Vs. STATE OF NCT OF DELHI	August 5, 2011
SANTOSH Vs. STATE N C T OF DELHI	February 17, 2011
SANTOSH Vs. UNION OF INDIA	September 5, 2011
SANTOSH BEHAL Vs. STATE AND ORS.	December 19, 2011
SANTOSH GOBRU JADHAO Vs. UNION PUBLIC SERVICE COMMISSION	September 1, 2011
SANTOSH KUMAR Vs. RAMESH CHAND	January 20, 2011
SANTOSH KUMAR Vs. UOI	May 23, 2011
SANTOSH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	July 8, 2011
SANTOSH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	January 25, 2011
SANTOSH KUMAR GUPTA Vs. STATE	September 16, 2011
SANTOSH KUMAR JHA Vs. UNION OF INDIA	October 17, 2011
SANTOSH KUMAR PANWAR Vs. NEW DELHI MUNICIPAL COMMITTEE COUNCIL	June 1, 2011
SANTOSH KUMARI Vs. BSES YAMUNA POWER LTD	April 7, 2011
SANTOSH RANI Vs. UNION OF INDIA	August 12, 2011
SANTOSH SINGLA Vs. INCOME TAX OFFICER	September 23, 2011
SANTOSH VASHISHT Vs. RAM NATH	December 2, 2011
SANTOSHI LAL Vs. NORTH DELHI POWER LTD. (NDPL)	March 15, 2011
SANTOSHI PIPES (P) LTD. Vs. SHRI SURAJ PRASAD GUPTA	March 3, 2011
SANWAL RAM Vs. UNIVERSITY OF DELHI	March 10, 2011
SAP AKTIENGESELLSCHAFT Vs. SADIQ PASHA	May 3, 2011
SAPAN HALDAR Vs. STATE	August 11, 2011
SAPNA TALWAR Vs. STATE	October 12, 2011
SAR AGENCIES Vs. KALINGA INTERNATIONAL	February 8, 2011
SARABJEET KAUR & ORS. Vs. OM PRAKASH CHANDELA & ANR.	November 29, 2011
SARABJIT PRAKASH & ANR. Vs. UDYAJIT PRAKASH & ORS.	October 20, 2011
SARABJIT SINGH & ANR. Vs. STATE & ANR.	November 29, 2011
SARABJIT SINGH ANAND Vs. BHARAT PETROLEUM CORPORATION LTD	February 8, 2011
SARDA ENERGY AND MINERALS LTD Vs. UNION OF INDIA	January 28, 2011
SARDAR GURMUKH SINGH Vs. GIAN PRAKASH	September 28, 2011
SARDAR GURSHARAN SINGH Vs. BHUPESH CHANDRA	December 19, 2011
SARDAR SINGH Vs. FINANCIAL COMMISSIONER DELHI AND ORS.	February 9, 2011
SARDAR VALLABHBHAI PATEL SMARAK TRUST Vs. SAMARTH NANGIA	September 20, 2011
SARDAR VALLABHBHAI PATEL SMARAK TRUST Vs. SAMARTH NANGIA	February 7, 2011
SARDAR VALLABHBHAI PATEL SMARAK TRUST Vs. SAMARTH NANGIA	February 4, 2011
SARITA JAIN Vs. MOHD ZAHID	August 2, 2011
SARITA KALUCHA Vs. MCD	September 20, 2011
SARITA KHANNA Vs. DEVINDER SINGH	January 27, 2011
SARJO Vs. DDA	July 29, 2011
SARLA DEVI Vs. BUDHAN	April 28, 2011
SARLA DEVI Vs. ALTAUR REHMAN	September 23, 2011
SARLA MAHINDRA Vs. DDA	August 23, 2011
SARNATH MUKHERJEE Vs. FRANCIS KUOK	August 23, 2011
SAROJ BALA Vs. RAJESH KUMAR	November 18, 2011
SAROJ DEVI Vs. PAWAN KUMAR	September 13, 2011
SARTAZ Vs. STATE	September 23, 2011
SARTAZ MALIK Vs. MITHLESH RANI	October 21, 2011
SARVAJAN UNNATI BODHINI Vs. SECRETARY TO THE GOVERNMENT OF INDIA	June 1, 2011
SARVESH KUMAR Vs. RATAN LAL (SINCE DECEASED) THROUGH HIS LRS	March 30, 2011
SARVJEET SINGH Vs. UNION OF INDIA	September 1, 2011
SARWAN SINGH ALIAS GURU Vs. STATE	January 11, 2011
SATBIR Vs. STATE	April 27, 2011
SATBIR SINGH Vs. LT. GOVERNOR, GOVT. OF NCT OF DELHI AND ANR.	March 7, 2011
SATBIR SINGH & ANR. Vs. BALRAJ SINGH & ANR.	December 12, 2011
SATDEV SINGH Vs. RAJIV SHARMA	December 23, 2011
SATENDER Vs. STATE	May 12, 2011
SATINDER @ BAWA Vs. STATE THR. C.B.I.	October 31, 2011
SATINDER KAPUR Vs. IFCI LTD	August 16, 2011
SATINDER PUNN Vs. STATE	September 21, 2011
SATINDER SINGH Vs. BHUPINDER KAUR	November 2, 2011
SATISH CHANDER Vs. CBI	September 30, 2011
SATISH KAPOOR Vs. STATE	July 18, 2011
SATISH KUMAR Vs. VIKAS	January 18, 2011
SATISH KUMAR Vs. KARAN SINGH & ANR.	November 24, 2011
SATISH KUMAR Vs. PRAFUL KUMAR & ORS.	November 23, 2011
SATISH KUMAR BAKSHI Vs. KOHLI REALTORS PVT LTD	March 7, 2011
SATISH KUMAR MALHOTRA Vs. RAJINDER BAJAJ	February 4, 2011
SATISH KUMAR SINGH Vs. STATE GOVT. OF NCT OF DELHI	March 10, 2011
SATISH KUMAR SUD AND ANR. Vs. STATE AND ANR.	May 2, 2011
SATISH KUMAR YADAV Vs. UOI	October 21, 2011
SATISH RANA Vs. CBI	September 22, 2011
SATISH SHARMA Vs. STATE AND ANR.	August 19, 2011
SATNAM ANAND Vs. GURBACHAN SINGH	February 17, 2011
SATNAM SINGH Vs. UOI	February 22, 2011
SATNAM SINGH Vs. STATE	November 23, 2011
SATPAL Vs. SAHI RAM	May 27, 2011
SATPAL KHURANA Vs. BEERWATI	July 21, 2011
SATPAL SINGH Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE	July 4, 2011
SATTAR ALI Vs. MUNICIPAL CORPORATION OF DELHI	July 14, 2011
SATVINDER SINGH Vs. THE STATE AND ANR.	February 3, 2011
SATVIR Vs. STATE	May 4, 2011
SATYA BHUSHAN JAIN Vs. STATE	October 10, 2011
SATYA MOHAN SACHDEV Vs. UOI	August 10, 2011
SATYA NIRMATA Vs. UNION OF INDIA	March 21, 2011
SATYA PAL CHOPRA Vs. STATE	March 21, 2011
SATYA PRAKASH GUPTA Vs. MANAGING COMMITTEE RAMJAS HIGHER SECONDARY SCHOOL	January 13, 2011
SATYA PRAKASH GUPTA AND ANR Vs. VIKAS GUPTA AND ORS	November 24, 2011
SATYA PRAKASH SHUKLA Vs. UOI	May 18, 2011
SATYAM ENTERPRISES Vs. ASSTT. PROVIDENT FUND COMMISSIONER	October 17, 2011
SATYANARAYAN G AGARWAL Vs. UOI	December 21, 2011
SATYAPAL TALWAR Vs. STATE (GOVT. OF NCT OF DELHI)	March 29, 2011
SATYENDER KUMAR Vs. UOI	August 17, 2011
SAUD NIHAL SIDDIQUE Vs. UOI	March 3, 2011
SAUDAGAR SINGH Vs. GOVT OF NCT OF DELHI	March 16, 2011
SAVITA ALIAS BABBAL Vs. STATE OF DELHI	April 28, 2011
SAVITA DEVI Vs. UNION OF INDIA	May 26, 2011
SAVITA DUTT Vs. UOI	April 4, 2011
SAVITA RANI JAIN Vs. MCD	April 1, 2011
SAVITRI DEVI Vs. STATE NCT OF DELHI	August 4, 2011
SAVITRI DEVI Vs. DELHI TRANSPORT CORPORATION	August 23, 2011
SAWHNEY BROTHERS Vs. COLLECTOR OF CUSTOMS	March 7, 2011
SCHEDULED CASTES AND SCHEDULED TRIBES MEDICAL ASSOCIATION Vs. UNION OF INDIA	February 21, 2011
SCHILLER HEALTHCARE INDIA PVT LTD Vs. UNION OF INDIA	December 23, 2011
SCHREDER S A S Vs. ELECTRICAL LINES	June 3, 2011
SCJ PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 21, 2011
SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE Vs. DAL CHAND	April 7, 2011
SECRETARY RAILWAY BOARD Vs. R K SAREEN	July 26, 2011
SEEMA Vs. ALKESH CHAUDHARY	January 31, 2011
SEEMA Vs. SH. SURENDER KUMAR	April 29, 2011
SEEMA BANSAL Vs. DDA	July 14, 2011
SEEMA GROVER SETH Vs. GOVT. OF NCT OF DELHI AND ORS.	November 8, 2011
SEEMA S YADAGIRI Vs. UOI	March 10, 2011
SEEMA TRIPATHI Vs. SURINDER DHAR DIWEDI	February 15, 2011
SEHGAL KNITWEARS Vs. UNION OF INDIA (UOI) AND ORS.	March 4, 2011
SELEX SISTEMI INTEGRATI Vs. UNION OF INDIA	September 30, 2011
SENBO ENGINEERING LTD Vs. AHLCON READY MIX CONCRETE	December 5, 2011
SENTINEL CONSULTANTS PVT LTD Vs. SUDHIR MALHOTRA	October 21, 2011
SEPOY (BARBER) RANJIT KUMAR Vs. UNION OF INDIA & ORS.	December 12, 2011
SEPOY ISLAM KHAN Vs. UOI	September 12, 2011
SEPOY RAJESH KUMAR Vs. UOI & ORS.	December 2, 2011
SEPOY SUNIL KUMAR MARANDI Vs. UOI	December 2, 2011
SERUM INSTITUTE OF INDIA LTD. Vs. UOI & ANR.	November 28, 2011
SESA GOA LTD. Vs. IFCI LTD. AND ORS.	March 8, 2011
SEVAYAN MEDICAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	December 2, 2011
SEVEN STAR HOTEL AND RESORTS PVT LTD Vs. UNION OF INDIA	January 14, 2011
SEWA INTERNATIONAL FASHION Vs. MEHAR CHAND	June 3, 2011
SEWA SINGH Vs. JAI KUMAR JAIN	September 20, 2011
SEWA SINGH Vs. OM PRAKASH	September 20, 2011
SEWA SINGH Vs. GOPI RAM BANSAL	September 20, 2011
SGT GEDELA YUGANDHAR Vs. UOI	February 2, 2011
SH GOPAL VERMA Vs. SH DINDAYAL	July 28, 2011
SH JAIN DASS JAIN Vs. SUDHA RANI JAIN	September 16, 2011
SH RAM DEV Vs. SH LEKH RAJ	March 14, 2011
SH SUKHEY Vs. SH GAURI SHANKER	February 8, 2011
SH SUKHEY Vs. BHUPENDER SHUKLA	February 8, 2011
SH. AJAY JAIN Vs. SH. T.L. JUNEJA	February 8, 2011
SH. AMIT GUPTA AND ORS. Vs. SH. DWARKA NATH @ MAST RAM THROUGH HIS LRS AND ORS.	May 6, 2011
SH. ANGAN LAL AGGARWAL Vs. DIRECTOR OF EDUCATION AND ORS.	September 1, 2011
SH. ANIL KUMAR GUPTA Vs. SH. RAJ KUMAR GUPTA	March 15, 2011
SH. ASHOK TANDON AND ORS. Vs. SMT. JAYA BISHT AND ORS.	March 30, 2011
SH. BABU RAM Vs. MANGAT SINGH AND ORS.	February 17, 2011
SH. BALRAJ BHASIN Vs. SH. MAN MOHAN SINGH & OTHERS	November 25, 2011
SH. BHAGAT SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.	May 3, 2011
SH. DEVENDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.	February 18, 2011
SH. GAJA NAND SHARMA AND ANR. Vs. SH. NIRANJAN LAL AND ANR.	February 22, 2011
SH. GURDEEP SINGH Vs. PRESIDENT, DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE	May 23, 2011
SH. GURVINDER SINGH Vs. M/S. DEENAR BUILDERS PVT. LTD. & ORS.	October 19, 2011
SH. HARI KISHAN Vs. MOHAN LAL	October 20, 2011
SH. HARISH CHANDER Vs. SH. KISHORI LAL (DECEASED) THROUGH LRS.	May 6, 2011
SH. HARPHOOL SINGH (NOW DECEASED) THROUGH L.RS. Vs. SMT. DAROPATI AND ORS.	February 22, 2011
SH. HARVINDER SINGH Vs. SH. SURESH KUMAR TEHRI	November 11, 2011
SH. J.P. DIXIT Vs. THE MANAGING COMMITTEE, SCHOOL OF CORRESPONDENCE AND CONTINUING EDUCATION, UNIVERSITY OF DELHI AND ORS.	March 30, 2011
SH. JAGMOHAN KHERA Vs. SH. GOPAL KISHAN KHERA	September 7, 2011
SH. JAMIL BEG AND ORS. Vs. SH. AZIZ BEG AND ORS.	February 9, 2011
SH. JUGAL KISHORE Vs. BANK OF INDIA	November 28, 2011
SH. K.S. DABAS Vs. THE INDIAN TRADE PROMOTION ORGANIZATION AND ORS.	February 23, 2011
SH. LAL BABU Vs. GOVT. OF NCT OF DELHI AND ANR.	May 5, 2011
SH. MAHENDER YADAV Vs. SUBHIKSHA TRADING SERVICES LTD.	April 28, 2011
SH. NARAIN SINGH AND ORS. Vs. SMT. BIRMATI AND ORS.	April 28, 2011
SH. PAVINDER PAL SINGH Vs. SH. RANJIT SINGH SONI	March 24, 2011
SH. PRABHAT Vs. SH. DHARMAPAL	March 29, 2011
SH. PRAKASH CHAND Vs. TEXMACO LIMITED	April 28, 2011
SH. PRITAM SINGH Vs. SH. DHARE	March 21, 2011
SH. R.S. JAISWAL AND ANR. Vs. SH. BAKSHISH SINGH	March 3, 2011
SH. RADHEY MOHAN KAPUR Vs. SARITA PAHUJA & ORS.	November 24, 2011
SH. RAHIMUDDIN THROUGH L.RS. Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.	March 30, 2011
SH. RAJESH Vs. SMT. MUNNI DEVI	March 10, 2011
SH. RAJINDER & ORS. Vs. HARSH VOHRA & ORS.	October 18, 2011
SH. RAM AVTAR AGGARWAL Vs. KANTI PRASAD AGGARWAL	January 20, 2011
SH. RAMESH KUMAR NASA Vs. SH. SUDHIR KUMAR RAWAL	November 3, 2011
SH. RAMESH KUMAR SETH Vs. SH. MAKHAN LAL HALWAI & OTHERS	December 7, 2011
SH. RAMESH MITTAL AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.	February 9, 2011
SH. RAMJI TRIPATHI Vs. SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING AND ORS.	March 15, 2011
SH. RANJIT SINGH RANA Vs. PUBLIC WORKS DEPARTMENT AND ANR.	September 5, 2011
SH. RAVISH CHAND JAIN Vs. SMT. RAJ RANI JAIN AND ORS.	September 12, 2011
SH. SAEED Vs. SH. HEMA KANT & OTHERS	November 15, 2011
SH. SAJJAN SINGH AND ANR. Vs. UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAYS	April 19, 2011
SH. SANJAY KOCHHAR Vs. SMT. KAMLESH GUPTA AND ORS.	March 22, 2011
SH. SANJEEV BHASKAR Vs. ASSISTANT COLLECTOR, RECOVERY AND ANR.	March 31, 2011
SH. SATYENDRA KUMAR Vs. MIK FINANCE AND CHIT FUND (P) LTD. AND ORS.	May 19, 2011
SH. SHUKAR HARIJAN Vs. SUSHILA DEVI	March 25, 2011
SH. SHYAM LAL MEHTA (SINCE DECEASED THROUGH HIS LEGAL REPRESENTATAIVES) Vs. LATE SMT. RAM DITI (SINCE DECEASED THROUGH HER LEGAL REPRESENTATAIVES)	March 11, 2011
SH. SOHAN PAL & ANR. Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.	October 13, 2011
SH. SUKHBIR SINGH Vs. SMT. BHAGYAWANTI AND ORS.	January 20, 2011
SH. SUNIL DUTT Vs. SH. SHANKAR GUPTA	February 8, 2011
SH. SURESH KUMAR SHARMA Vs. SH. FATEH BAHADUR SINGH	March 28, 2011
SH. TALUKDAR SINGH THROUGH L.RS. Vs. SH. GULAB SINGH	February 9, 2011
SH. VIJAY KUMAR BHAN Vs. SH. MANOJ KUMAR AND ORS.	May 19, 2011
SH. VINOD KUMAR Vs. COMMISSIONER OF POLICE & ANR.	December 16, 2011
SH. VINOD KUMAR DECEASED THR. LEGAL HEIRS Vs. SHRI RAJU AND GAJU	September 5, 2011
SH. YASHPAL SINGH Vs. GOVT. OF NCT OF DELHI & ANR.	November 14, 2011
SH.NARESH KUMAR Vs. SH.BHAGIRATH	August 29, 2011
SHAD ANWAR Vs. UNITED INDIA INSURANCE CO. AND ORS.	March 9, 2011
SHAGUFTA YASMIN Vs. PRASAR BHARTI	August 1, 2011
SHAH AUDIO VISION CENTRE Vs. HI TONE ELECTRONICS	September 20, 2011
SHAHID KHAN Vs. ANJUM PASHA	June 15, 2011
SHAHNAWAZ Vs. STATE NCT OF DELHI	October 3, 2011
SHAHZAD KHAN Vs. STATE NCT OF DELHI	July 26, 2011
SHAIL KUMARI SAXENA Vs. STATE	February 3, 2011
SHAILENDER KUMAR VIRWANI & ANR. Vs. STATE & ANR.	December 12, 2011
SHAILENDRA NATH ENDLAY Vs. KULDIP GANDOTRA	May 13, 2011
SHAILESH GUPTA Vs. RENU	December 12, 2011
SHAILESH KUMAR Vs. STATE	July 13, 2011
SHAILESH MUDGIL Vs. VIJAY ARORA	November 4, 2011
SHAKUNTALA Vs. UNION OF INDIA	May 9, 2011
SHAKUNTALA Vs. STATE	March 25, 2011
SHAKUNTALA Vs. NARESH KUMAR	May 16, 2011
SHAKUNTALA AND ORS. Vs. SUDHIR AND ANR.	September 22, 2011
SHAKUNTALA LALL Vs. SURAJ KALA JAIN	September 20, 2011
SHAKUNTLA Vs. UOI	July 13, 2011
SHAM LAL Vs. HUKAM CHAND GUPTA	January 12, 2011
SHAMA PARVEEN Vs. STATE NCT OF DELHI	September 6, 2011
SHAMBHU DAYAL SHARMA Vs. MCD	October 3, 2011
SHAMSHER SINGH Vs. JAGDISH KUMAR	September 30, 2011
SHAMSHER SINGH Vs. NANDI DEVI	August 23, 2011
SHAMSHER SINGH Vs. ANSHU MANGLA	April 4, 2011
SHAMSHER SINGH Vs. UOI	May 9, 2011
SHAMSHER SINGH Vs. UNION OF INDIA	April 25, 2011
SHAMSHER SINGH MALIK Vs. UOI	September 19, 2011
SHAMSHUDDIN Vs. UNION OF INDIA	March 9, 2011
SHANE ALAM Vs. METRO ROADLINES	September 23, 2011
SHANKAR CHAUHAN Vs. SUNIL KUMAR GOEL	January 6, 2011
SHANKAR DASS Vs. PRATAP INTERNATIONAL P LTD	May 27, 2011
SHANKAR DASS MIMANI Vs. STATE	February 23, 2011
SHANKAR KUMAR Vs. RAM NARAIN	January 27, 2011
SHANKAR LAL Vs. STATE AND ANR.	September 22, 2011
SHANKAR LAL Vs. STATE	March 14, 2011
SHANKAR LAL @ GAURI SHANKAR GUPTA Vs. STATE	January 10, 2011
SHANKER Vs. MEENA	September 20, 2011
SHANKER SHARMA Vs. KENDRIYA VIDYALAYA SANGATHAN & ORS	April 28, 2011
SHANTA SHARMA Vs. BISHAN SINGH	August 1, 2011
SHANTI BHUSHAN Vs. COMMISSIONER OF INCOME TAX	May 31, 2011
SHANTI DEVI Vs. MCD	January 14, 2011
SHANTI DEVI Vs. SH. HIRA LAL	February 24, 2011
SHANTI DEVI AND ORS. Vs. LAXMI DEVI AND ORS.	May 23, 2011
SHANTI JANAK SACHDEVA EDUCATIONAL SOCIETY Vs. DDA	October 24, 2011
SHANTI SALES CORPORATION Vs. MOHAMMAD HASAN	January 19, 2011
SHANTI YADAV Vs. UNION OF INDIA	July 22, 2011
SHARAD CHANDRA SHARMA Vs. DELHI TRANSCO LIMITED	July 29, 2011
SHARAD INDU BHATNAGAR Vs. JITENDER MALIK	December 14, 2011
SHARAD KUMAR Vs. CBI	November 28, 2011
SHARAD KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION	June 8, 2011
SHARAD KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION	June 9, 2011
SHARDA DEVI Vs. JASPAL SINGH	September 27, 2011
SHARMILA BHATEJA Vs. DIRECTORATE OF EDUCATION	March 1, 2011
SHASHANK SHEKHAR MISHRA Vs. AJAY GUPTA	September 5, 2011
SHASHI BALA GAUR Vs. UNION OF INDIA	August 23, 2011
SHASHI BHUSHAN SHARMA Vs. INDIAN SEWING MACHINES CO	August 12, 2011
SHASHI CHANDER TANDON Vs. UNITED INDIA INSURANCE CO LTD	July 27, 2011
SHASHI CHAUDHARY Vs. RAM KUMAR	February 10, 2011
SHASHI KANT KHOSLA Vs. MAMTA DHAWAN	July 4, 2011
SHASHI KANT SINGH Vs. UOI	September 5, 2011
SHASHI KANT SINGH Vs. UNION OF INDIA (UOI) AND ORS.	June 5, 2011
SHASHI KOHLI Vs. DIRECTOR OF EDUCATION	April 29, 2011
SHASHI SAINI Vs. RAJINDER SINGH	May 3, 2011
SHAYAM MOHAN GUPTA Vs. CBI	August 25, 2011
SHEELA Vs. STATE	February 17, 2011
SHEFFIELD APPLIANCES LTD. Vs. STOW PACK INDUSTRIES	February 3, 2011
SHEIBA VISION EXPORTS PVT LTD Vs. INDER DEV PRASAD	July 14, 2011
SHEIKH ABDUL HAI Vs. SHEIKH ABDUL JABBAR	March 7, 2011
SHEIKH ANIS AHMAD Vs. STATE	March 16, 2011
SHEILA ENTERPRISES Vs. UCO BANK	February 17, 2011
SHEKHAR CHAND Vs. D.V.B. AND ORS.	February 22, 2011
SHEO MURTI SHUKLA Vs. STATE (GOVT. OF NCT OF DELHI)	September 9, 2011
SHER SINGH Vs. UOI	September 5, 2011
SHIKHA AGGARWAL Vs. UNION OF INDIA	August 24, 2011
SHIKHA ARORA Vs. DSSSB	January 19, 2011
SHIKHA BHATIA Vs. GAURAV BHATIA	February 24, 2011
SHIMLA DEVI & ORS. Vs. THE ORIENTAL INSURANCE CO. & ORS.	December 8, 2011
SHINING INDIA DEVELOPERS PRIVATE LTD Vs. P S BHATNAGAR	July 15, 2011
SHIS RAM Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA AND ANR.	May 19, 2011
SHISH RAM Vs. STATE NCT DELHI	May 6, 2011
SHISH RAM Vs. DELHI TRANSPORT CORPORATION	November 15, 2011
SHISHIR KANT SATYARTHI Vs. STATE NCT OF DELHI	December 16, 2011
SHISHTI SOLKAR Vs. MAHAVIR SR.MODEL SCHOOL	December 23, 2011
SHIV CHARAN Vs. STATE	October 3, 2011
SHIV GOPAL Vs. SHIPRA SINGH	February 11, 2011
SHIV KUMAR Vs. STATE	June 1, 2011
SHIV KUMAR Vs. DELHI TRANSPORT CORPORATION	August 2, 2011
SHIV KUMAR SHARMA Vs. MADHU AGGARWAL	November 14, 2011
SHIV MANDIR COMMITTEE REGD Vs. DDA	October 12, 2011
SHIV NATH CHOUDHARY AND RAM DASS Vs. NDMC	October 24, 2011
SHIV PALTAN Vs. STATE N C T OF DELHI	May 31, 2011
SHIV PUJAN @ SHUBH KARAN Vs. STATE OF NCT OF DELHI	March 1, 2011
SHIV SHANKAR Vs. HARI SHANKAR @ NANU	September 22, 2011
SHIV SHANKAR & ORS. Vs. STATE & ORS.	October 10, 2011
SHIV SWARUP SHARMA Vs. UNION OF INDIA	July 26, 2011
SHIV SWARUP SHARMA Vs. UNION OF INDIA (UOI) AND ORS.	April 4, 2011
SHIVA DITTA JUNEJA Vs. DIRECTOR OF EDUCATION	May 27, 2011
SHIVA RAM SINGH & ANR. Vs. SUDHA RANI & OTHERS	November 29, 2011
SHIVA TAXFABS LIMITED Vs. UNION OF INDIA	September 30, 2011
SHIVAM CHHABRA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	December 9, 2011
SHIVPAD MANDAL Vs. THE ORIENTAL INSURANCE CO. LTD. & ORS.	November 29, 2011
SHIWANI KABRA Vs. SHALEEN KABRA	February 21, 2011
SHKUNTALA DEVI ALIAS MURTI DEVI Vs. GOVT OF NCT OF DELHI	February 23, 2011
SHOGHI COMMUNICATIONS LTD Vs. UNION OF INDIA	January 20, 2011
SHOKEEN Vs. STATE	May 2, 2011
SHOLAY MEDIA AND ENTERTAINMENT PVT LTD Vs. VODAFONE ESSSAR MOBILE SERVICES LTD	May 9, 2011
SHR. N.L. GOYAL Vs. MKR FROZEN FOOD EXPORTS (P) LTD.	February 2, 2011
SHREE LAKSHMI VENKATESH CARGO MOVERS AND CONSULTANTS Vs. AMBUJA CEMENT RAJASTHAN LIMITED	February 22, 2011
SHREE LAXMIKANT FLOUR INDUSTRIES LTD Vs. PREM CHAND NARESH KUMAR	July 26, 2011
SHREE RAJ TRAVELS AND TOURS LTD Vs. DESTINATION OF THE WORLD SUBCONTINENT PRIVATE LTD	September 21, 2011
SHREE RAM SHARMA Vs. MOHD SABIR	February 17, 2011
SHRI A.K. JAIN Vs. SHRI RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDANTION	March 16, 2011
SHRI A.N. BARDAIYAR & ORS. Vs. UNION OF INDIA	December 7, 2011
SHRI AFISAR SINGH YADAV Vs. DELHI TRANSCO LTD.	March 17, 2011
SHRI AJAY TALWAR Vs. SHRI IQBAL SIDIQUE	May 10, 2011
SHRI ANIL KUMAR AND ANR. Vs. SAVITRI DEVI	May 12, 2011
SHRI ARVIND KUMAR Vs. SMT. NIRMALA BHARTI @ NEHA	August 3, 2011
SHRI BAL KISHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	August 12, 2011
SHRI BALBIR SINGH Vs. SHRI PEHLAD SINGH	March 29, 2011
SHRI BALWAN SINGH (DECESED) THROUGH LRS. Vs. UNION OF INDIA AND ANR.	November 23, 2011
SHRI BHAGWAN Vs. GAON SABHA OF VILLAGE NASIRPUR	April 27, 2011
SHRI BHIM SINGH AND ORS. Vs. SHRI BILLU AND ORS.	February 24, 2011
SHRI CHARAN SINGH THRU. L.RS. Vs. BSES YAMUNA POWER LTD.	March 14, 2011
SHRI DAL CHAND (DECEASED) THROUGH HIS L.RS. Vs. BHARAT SINGH AND ANR.	May 12, 2011
SHRI DAULAT RAM & ANR. Vs. KESHAV SMARAK SAMITHI & ANR.	October 20, 2011
SHRI DEV DUTT Vs. DDA	September 19, 2011
SHRI DEVENDER PANDEY Vs. SMT. BIMLA	October 21, 2011
SHRI DHARAMVIR Vs. SHRI VED SINGH	May 30, 2011
SHRI FATEH SINGH Vs. FINANCIAL COMMISSIONER	January 20, 2011
SHRI G.K. CHUGANI Vs. FOOD CORPORATION OF INDIA	January 28, 2011
SHRI GANESH PERSHAD SETH Vs. N.D.M.C. AND ORS.	May 19, 2011
SHRI GIRDHARI LAL Vs. NIVEDITA MANE	April 19, 2011
SHRI HARI CHAND (SINCE DECEASED THROUGH LEGAL HEIRS) Vs. CHAMELI DEVI (SINCE DECEASED THROUGH LEGAL HEIR)	March 29, 2011
SHRI HARISH KUMAR BHATEJA Vs. SHRI BHAGWAN DASS	July 6, 2011
SHRI HARKISHAN SINGH Vs. RAM PRAKASH DUA	August 29, 2011
SHRI HIRA LAL Vs. SHRI RAKESH @ RAJU AND ORS.	May 10, 2011
SHRI HOSHIAR SINGH NEGI Vs. SHRI DURGA DASS BEDI (DECEASED) THROUGH HIS LEGAL HEIR SHRI BALDEV BEDI	May 12, 2011
SHRI HOSHIYAR SINGH BAGRI Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.	March 31, 2011
SHRI I.P. DHAWAN Vs. GOVT. OF NCT OF DELHI & ORS.	November 18, 2011
SHRI ISHWAR DASS Vs. UNION OF INDIA (UOI) AND ANR.	May 25, 2011
SHRI JAI PRAKASH Vs. SMT. RAM ROSHNI	May 19, 2011
SHRI JASRATH AND ORS. Vs. UNION OF INDIA	November 23, 2011
SHRI KAYUM KHAN @ AYUB KHAN Vs. SMT. MAHARANI DEVI	September 8, 2011
SHRI KRISHAN Vs. UNION OF INDIA	September 23, 2011
SHRI KRISHAN LAL & ORS. Vs. SHRI ALOK KAPOOR & ORS.	November 8, 2011
SHRI KRISHAN MOHAN Vs. MANDODRI DEVI	June 1, 2011
SHRI KRISHNA AND ANAND VISHWANATH LIMAYE Vs. ALL INDIA FEDERATION OF MASTER PRINTERS	February 7, 2011
SHRI KRISHNA JANMOTSAV SAMITI PUNJABI BAGH REGD Vs. MCD	August 2, 2011
SHRI M.L. JAGGI Vs. PUNJAB NATIONAL BANK	March 30, 2011
SHRI M.L. MEENA Vs. UNION OF INDIAAND ANR.	September 30, 2011
SHRI MAHARAJ SINGH Vs. RAM BABU	April 1, 2011
SHRI MAHENDER KUMAR AGGARWAL Vs. M/S ANSAL BUILDWELL LTD.	October 20, 2011
SHRI MAHENDER SINGH Vs. SHRI J.K. DASS	March 28, 2011
SHRI MAN SINGH AND ANR. Vs. JAI KRISHAN FINLEASE PVT. LTD.	February 10, 2011
SHRI MUNAVAR KHAN Vs. M/S MAGMA LEASING LTD.	September 30, 2011
SHRI NARDEV SINGH Vs. SHRI RAKESH BEHL AND ORS.	August 26, 2011
SHRI NARENDRA KUMAR JAIN Vs. SHRI KARAM VIR SINGH JAIN (SINCE DECEASED) REPRESETNED BY LRS ETC.	October 18, 2011
SHRI NARESH CHAND JAIN Vs. M/S MIRAHUL ENTERPRISES & ANR.	November 18, 2011
SHRI NAZAKAT ALI Vs. RAHMAT ILLAHI	March 22, 2011
SHRI O.N. SHARMA AND ANR. Vs. SHRI RAJ KISHORE GUPTA AND ANR.	September 1, 2011
SHRI PARSHOTTAM PARKASH Vs. COMMISSIONER OF SERVICE TAX	March 29, 2011
SHRI PHOOL SINGH Vs. DELHI DEVELOPMENT AUTHORITY	February 21, 2011
SHRI PRADEEP KHANNA Vs. ASHOK ELECTRIC COMPANY	May 3, 2011
SHRI PRAMOD JAIN Vs. UNION OF INDIA	April 6, 2011
SHRI PREM SHANKAR DRIVER Vs. CHIEF GENERAL MANAGER DTC	April 4, 2011
SHRI R.D. VIDYARTHI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	February 24, 2011
SHRI RAJ SINGH Vs. DELHI TRANSPORT CORPORATION	September 8, 2011
SHRI RAJEEV MEHRA Vs. SUDHIR KUMAR	November 3, 2011
SHRI RAJESH JAINA AND ORS. Vs. SHRI TAPESH JAIN AND ORS.	March 23, 2011
SHRI RAKESH KUMAR GARG Vs. COMMISSIONER OF CENTRAL EXCISE	March 22, 2011
SHRI RAM NARAIN AND ORS. Vs. UNION OF INDIA AND ANR.	November 23, 2011
SHRI RAMDHARI Vs. SHRI VINOD KUMAR SHARMA	March 31, 2011
SHRI RAMESH KUMAR Vs. SHRI MOHD. IBRAHIM AHMED PAI	October 24, 2011
SHRI RAMESHWAR SINGH TANWAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	March 28, 2011
SHRI RAMPAT Vs. UNION OF INDIA	November 23, 2011
SHRI RISHI RAJ Vs. SHRI ASHOK JI LALL	April 20, 2011
SHRI S.C. JAIN Vs. DELHI STATE AND INFRASTRUCTURAL DEVELOPMENT CORPORATION LTD.	August 17, 2011
SHRI SANJEEV WADHWA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2011
SHRI SAT PRAKASH Vs. UNION OF INDIA (UOI) AND ANR.	March 21, 2011
SHRI SATYA NARAIN GARG THROUGH HIS LEGAL HEIRS Vs. DCM LTD	December 5, 2011
SHRI SHASHIBIR SINGH SARANG Vs. SHRI KANWAL SUNIR SINGH SARANG	August 11, 2011
SHRI SUDHIR TYAGI AND ORS. Vs. SHRI SUBHASH TYAGI	March 16, 2011
SHRI SUNITI RANJAN ROY Vs. SHRI PABITRA KUMAR SENGUPTA	October 31, 2011
SHRI SURESH KUMAR GUPTA Vs. DR. SUNIL ABROL AND ANR.	October 21, 2011
SHRI THAKUR DASS VERMA Vs. HARISH CHAND	January 4, 2011
SHRI UMRAO SINGH Vs. RUCHSUN ENGINEERING (P) LTD. AND ANR.	February 7, 2011
SHRI VED PRAKASH Vs. UNION OF INDIA (UOI) AND ORS.	March 22, 2011
SHRI VINOD KUMAR & OTHERS Vs. SHRI JAI CHAND	November 8, 2011
SHRI Y. NANDAN Vs. SHRI B.R.K. CHAUDHARY AND ORS.	February 2, 2011
SHRI Y.S. TOMAR Vs. FOOD CORPORATION OF INDIA AND ORS.	March 16, 2011
SHRI. GANGA RAM Vs. SHRI. JAI NARAIN AND ORS.	February 22, 2011
SHRI. LAKH RAJ KAPOOR Vs. SHRI. BAL KISHAN KAPOOR	March 23, 2011
SHRI. PIARE LAL AND ORS. Vs. SHRI. MANOJ KUMAR	March 10, 2011
SHRIPAL SINGH Vs. UOI	July 15, 2011
SHRIRAM PISTONS Vs. BASANT KHATRI	December 19, 2011
SHRUTI ENTERPRISES AND ORS. Vs. DEVGOCHWAL PROPERTIES AND LEASING PRIVATE LTD. AND ANR.	January 21, 2011
SHRUTI ENTERPRISES AND ORS. Vs. DEVGOCHWAL PROPERTIES AND LEASING PVT. LTD. AND ANR.	February 3, 2011
SHUSHILA RANI Vs. SADHU RAM JAIN	February 23, 2011
SHWETA MARWAHA Vs. VINAYAK MARWAHA	August 1, 2011
SHYAM BIHARI SINGHAL Vs. BSES YAMUNA POWER LTD	March 16, 2011
SHYAM GARMENTS Vs. STATE BANK OF INDIA	December 23, 2011
SHYAM KUMAR Vs. STATE	January 4, 2011
SHYAM MOHAN GUPTA Vs. BRIJ MOHAN GUPTA	February 11, 2011
SHYAM SUNDER Vs. SUNIL SHARMA	December 2, 2011
SHYAM SUNDER ARORA Vs. ING VYSYA BANK LTD.	July 26, 2011
SHYAMBEER ALIAS SOMVIR Vs. STATE GOVT OF NCT OF DELHI	March 22, 2011
SI SOBHAN BARAIK Vs. GOVT OF NCT OF DELHI	March 4, 2011
SI SURESH KUMAR Vs. UNION OF INDIA	July 20, 2011
SI/RO AVDESH PURI Vs. UNION OF INDIA & ORS.	November 24, 2011
SICOM Vs. CEYLON BISCUITS LTD & ORS	September 29, 2011
SIDDHARATHA VASHISHTA Vs. STATE	November 16, 2011
SIDDHARTH DHINGRA Vs. STATE	January 4, 2011
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL Vs. GOVT OF N C T OF DELHI	March 8, 2011
SIDDHARTH KAUL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY	December 2, 2011
SIDDHARTHA BEHURA Vs. CBI	December 16, 2011
SIDDHARTHA BEHURA Vs. CBI	August 11, 2011
SIEL LTD Vs. L T GOVERNOR	August 26, 2011
SIGNALMAN KRIPA SHANKAR TIWARI Vs. UNION OF INDIA & ORS.	December 5, 2011
SIGNATURE HOTELS P LTD Vs. INCOME TAX OFFICER WARD	July 21, 2011
SIKAND STANDLEY ENTERPRISES PVT LTD Vs. RAHUL PARIKH	February 14, 2011
SILICON GRAPHICS SYSTEMS INDIA PRIVATE LIMITED Vs. NIDAS ESTATES PRIVATE LIMITED	August 30, 2011
SIMLA AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX	April 29, 2011
SIMPLEX ENGINEERING AND FOUNDRY WORKS PVT LTD Vs. MINISTRY OF RAILWAYS	September 9, 2011
SIMPLEX INFRASTRUCTURES LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	January 14, 2011
SIR GANGA RAM TRUST SOCIETY Vs. UNION OF INDIA	April 28, 2011
SIS LIVE Vs. INCOME TAX OFFICER	March 3, 2011
SITA KASHYAP Vs. HARBANS KASHYAP	March 18, 2011
SITA RAM AGGARWAL Vs. PUNJAB NATIONAL BANK	November 1, 2011
SITARE Vs. DDA	September 23, 2011
SIYA RAM MEHTO Vs. STATE (GNCT) OF DELHI	November 30, 2011
SIYA WATI Vs. VINOD KUMAR	May 18, 2011
SK CHATTERJEE Vs. UOI	July 27, 2011
SK MITRA Vs. ASST GENERAL MANAGER STATE BANK OF INDIA	April 25, 2011
SK SAHANI Vs. STATE & ANR.	October 21, 2011
SK SOOD Vs. CENTRAL PUBLIC WORKS DEPT	February 15, 2011
SKB OVERSEAS CORPORATION Vs. JOINT SECRETARY (DRAWBACK) M/O	December 14, 2011
SLOTCO STEEL PRODUCTS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 8, 2011
SLOTCO STEEL PRODUCTS PVT. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.	August 11, 2011
SMITHKLINE & FRENCH LABORATORIES LTD. & ORS. Vs. M/S. ALLIAANCE BIOTECH & OTHERS.	November 24, 2011
SML ISUZU LIMITED Vs. DELHI METRO RAIL CORPORATION	July 18, 2011
SMT DEVI BAI (SINCE DECEASED NOW REPRESENTED BY HER LEGAL HEIRS) Vs. SMT. KAILASH DEVI	January 21, 2011
SMT KAMLA DEVI AND ORS. Vs. SMT LAXMI DEVE AND ORS.	January 28, 2011
SMT NEETY GUPTA Vs. SMT. USHA GUPTA AND ORS.	September 27, 2011
SMT. ASHA RANI AND ORS. Vs. SH. RAVI AND ORS.	September 12, 2011
SMT. CHANDERWATI AND ORS. Vs. IFFCO TOKYO GENERAL INSURANCE COMPANY LTD. AND ORS.	September 14, 2011
SMT. HARCHARAN KAUR Vs. SHRI BALBIR SINGH RANA	September 21, 2011
SMT. JAMUNA DEVI Vs. SHRI CHARANJIT GANDHI	February 8, 2011
SMT. KAMLA DEVI AND ORS. Vs. JAGJIT SINGH AND ANR.	September 29, 2011
SMT. KAMLESH SINGH Vs. SH. PRAVEEN BHARGAVE AND ANR.	February 3, 2011
SMT. KANTA ARORA AND ORS. Vs. M/S KONINKLIJKE PHILIPS ELECTRONICS NV, & ANR.	October 12, 2011
SMT. KANTA RANI AND ORS. Vs. SANITON FABRICS LTD.	May 4, 2011
SMT. MAYA RANI Vs. ORIENTAL BANK OF COMMERCE AND ORS.	February 14, 2011
SMT. MEENA KHANNA AND ORS Vs. RAM NIWAS AND ORS.	August 5, 2011
SMT. MUMTAZ BEGUM AND ORS. Vs. SHRI SABIR HUSSAIN	May 3, 2011
SMT. NEELAM KAPOOR Vs. BHAG CHAND THR. LR	March 14, 2011
SMT. PARVEEN SALDI Vs. DDA	October 13, 2011
SMT. PRERNA ARORA Vs. SHRI VIJAY PAL RANA AND ORS.	May 3, 2011
SMT. RAJNI (DECEASED) THR. HER BROTHER SH. ASHOK KUMAR Vs. RAJESH AND ORS.	April 26, 2011
SMT. RATI DEVI Vs. DELHI DEVELOPMENT AUTHROITY	May 23, 2011
SMT. RAVINDER KAUR Vs. THE LT. GOVERNOR OF DELHI & ORS.	November 4, 2011
SMT. SAVITRI DEVI Vs. SHRI. ASHOK KUMAR SEHGAL & ORS.	November 30, 2011
SMT. SHANTI DEVI Vs. SH. MANGE RAM GUPTA	February 2, 2011
SMT. SHEELA GUPTA Vs. J. MITRA AND CO. LTD.	February 2, 2011
SMT. SUDAMA DEVI Vs. SMT. MALTI DEVI & ANR.	November 22, 2011
SMT. SUDHA DEVI Vs. HARYANA ROADWAYS & ORS.	November 23, 2011
SMT. VANDANA SAINI Vs. SHRI RAHUL SAINI	March 14, 2011
SMT. VEENA KUMAR Vs. SHRI KISHAN LAL	November 2, 2011
SMT. ZOTHANPARI HRASHEL TULI Vs. SH. ABIJIT BASU AND ANR.	February 17, 2011
SNAB PUBLISHERS PVT LTD Vs. VARIETY BOOK DEPOT	May 9, 2011
SNEHLATA GUPTA Vs. DDA	September 2, 2011
SOBRAN ALIAS SOHAN PAL Vs. STATE NCT OF DELHI	August 8, 2011
SOCIETE DES PRODUITS NESTLE Vs. PRAYAG NUTRI PRODUCTS PRIVATE LTD	August 16, 2011
SOCIETE DES PRODUITS NESTLE Vs. CONTINENTAL COFFEE LTD	December 7, 2011
SOCIETE GENERAL Vs. DAEWOO MOTORS INDIA LTD	July 15, 2011
SOCIETY FOR EMPLOYMENT AND CAREER COUNSELLING Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY	May 27, 2011
SOCRUS PHARMACEUTICAL LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	August 11, 2011
SOHAN LAL Vs. MCD	May 30, 2011
SOHAN LAL Vs. UOI	July 13, 2011
SOHAN LAL NEM CHAND JAIN Vs. TRIDENT GROUP	October 3, 2011
SOHAN PURI Vs. LABOUR COMMISSIONER AND ANR.	April 29, 2011
SOM DATT CONSTRUCTION COMPANY Vs. HDFC BANK	May 23, 2011
SOM DUTT Vs. YOGESH KUMAR SHARMA ALIAS YOGESHWAR SHARMA	April 21, 2011
SOM DUTT & ORS. Vs. STATE & ANR.	December 12, 2011
SOM VEER SINGH MALIK AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.	January 28, 2011
SOMNATH MANOCHA Vs. PUNJAB & SIND BANK & ORS.	October 17, 2011
SONAL MANSINGH Vs. BEENA OM PRAKASH	September 12, 2011
SONAL SAHNI Vs. STATE	October 27, 2011
SONAL SAHNI Vs. STATE	July 27, 2011
SONIA DAGA Vs. INDIAN OIL CORPORATION	January 19, 2011
SONIA SINGH Vs. MANMOHINI KAUR	January 14, 2011
SONIA SINGH Vs. LT GOVERNOR	July 15, 2011
SOOD BRIJ AND ASSOCIATES Vs. COMMISSIONER OF INCOME TAX	November 4, 2011
SOUMIK MITRA Vs. UNION OF INDIA	August 11, 2011
SOUTH AFRICAN BREWERIES INTERNATIONAL FINANCE B V Vs. MOHAN GOLDWATER BREWERIES LTD	October 31, 2011
SOUTH INDIAN WELFARE ASSOCIATION Vs. MCD	January 27, 2011
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. GREAT EASTERN SHIPPING CO LTD	July 20, 2011
SOWAR VIRENDRA KUMAR Vs. UOI	October 14, 2011
SPACE 2000 SPA Vs. GOETZE INDIA LTD	May 9, 2011
SPACE ERA ELECTRONICS PVT. LTD. Vs. RAJ KUMAR KALRA AND ORS.	February 9, 2011
SPEEDAGE EXPRESS CARGO SERVICES AND ANR. Vs. SHRI ANIL KUMAR	August 9, 2011
SPICE COMMUNICATIONS LIMITED Vs. STATE	July 4, 2011
SPICE ENTERTAINMENT LTD Vs. COMMISSIONER OF SERVICE TAX	August 3, 2011
SPREAD INFO TECH CONSULTANTS PVT LTD Vs. ZTE KANGXUN TELECOM COMPANY INDIA PVT LTD	September 29, 2011
SPRINT COMMUNICATIONS COMPANY LP Vs. DEPUTY DIRECTOR INCOME TAX	April 25, 2011
SRI DOODH NATH MAHADEO MANDIR SABHA REGISTERED Vs. UOI	August 16, 2011
SRI KRISHAN Vs. UOI	February 2, 2011
SRI RAM Vs. STATE	August 9, 2011
SRI YENNI SRINIVASA RAO Vs. ANDHRA EDUCATION SOCIETY REGD	July 4, 2011
SRINIVASA FERRO ALLOYS LIMITED Vs. VLS FINANCE LIMITED	July 25, 2011
SRIPAL Vs. STATE	April 25, 2011
SRISHTI SCHOOL OF ART Vs. CHAIRPERSON CENTRAL BOARD OF FILM CERTIFICATION	March 9, 2011
SRIVASTAVA Vs. UOI	December 22, 2011
SRM ADVERTISING & MARKETING & ORS. Vs. ANJANI HOSPITALITY SOCIEITY	November 15, 2011
SRODEEP POLYMERS LTD Vs. SCJ MASTER BATCHES	April 20, 2011
SS NIRMAL Vs. UOI	July 28, 2011
ST LAWRENCE EDUCATIONAL SOCIEITY REGD Vs. COMMISSIONER OF INCOME TAX DELHI CENTRAL	February 4, 2011
ST STEPHENS COLLEGE Vs. ST STEPHENS COLLEGE ALUMNI ASSOCIATION	September 28, 2011
ST. IVES LABORATORIES INC. Vs. AAROHI	January 19, 2011
STAR INDIA PRIVATE LIMITED Vs. UNION OF INDIA	September 30, 2011
STAR INDIA PRIVATE LIMITED Vs. UNION OF INDIA	August 26, 2011
STAR LIGHT CREDIT INDIA LTD Vs. ROBIN GUPTA	December 23, 2011
STATE Vs. TERA NAM	December 2, 2011
STATE Vs. MUKESH KUMAR	September 23, 2011
STATE Vs. SATYA PRAKASH	November 3, 2011
STATE Vs. JAI SINGH	November 14, 2011
STATE Vs. NARENDER ALIAS BHOLU	August 26, 2011
STATE Vs. RAM SINGH	August 25, 2011
STATE Vs. RANI	September 1, 2011
STATE Vs. PANKAJ CHAUDHARY	August 17, 2011
STATE Vs. DEEPAK DONYAL	August 18, 2011
STATE Vs. MANOJ	August 19, 2011
STATE Vs. SANJAY ALIAS SANJU	September 13, 2011
STATE Vs. SATISH KUMAR	September 5, 2011
STATE Vs. RAKESH	September 23, 2011
STATE Vs. UPENDER RAM	September 19, 2011
STATE Vs. DHARMENDER SINGH MEHRA & ANR.	October 17, 2011
STATE Vs. VINAY SINGHAL & ORS.	September 2, 2011
STATE Vs. PARMOD KUMAR & ORS.	September 9, 2011
STATE Vs. RAM JIWAN @ PAPPY	November 4, 2011
STATE Vs. ASHOK @ KALA	November 4, 2011
STATE Vs. RAJESH @ RAJU	December 9, 2011
STATE Vs. MOHD. ASHRAF	October 31, 2011
STATE Vs. SANJAY	January 27, 2011
STATE Vs. SATVIR SINGH	January 7, 2011
STATE Vs. RAMESH	January 11, 2011
STATE Vs. JAI PRAKASH ALIAS PRAKASH	March 9, 2011
STATE Vs. GEETA GOEL	April 4, 2011
STATE Vs. HITESH	April 6, 2011
STATE Vs. RUPINDER KUMAR	April 8, 2011
STATE Vs. MANOJ KUMAR	February 23, 2011
STATE Vs. PREM SAGAR	March 3, 2011
STATE Vs. SANJEEV BHEDAR	March 1, 2011
STATE Vs. RAJE RAM	February 28, 2011
STATE Vs. DHARAMVIR ALIAS DHIRAJ	July 28, 2011
STATE Vs. JAI KUMAR DAS	July 25, 2011
STATE Vs. MANJIT	July 22, 2011
STATE Vs. SALIM KABARI ALIAS SANTOSH KUMAR	July 25, 2011
STATE Vs. LAL MANI	July 26, 2011
STATE Vs. SUNIL DUTT	July 26, 2011
STATE Vs. OBAID UL AHAD	August 8, 2011
STATE Vs. SURAJ MEHTO	August 8, 2011
STATE Vs. RAFAT AHMED ALIAS SAHIL ALIAS CHAND	August 5, 2011
STATE Vs. PARKHA RAM SURI	July 5, 2011
STATE Vs. DEWAN SINGH	July 7, 2011
STATE Vs. LLYAS ALIAS CHHAKAN KHAN	July 11, 2011
STATE Vs. IRSHAD AHMED MALIK	July 11, 2011
STATE Vs. GIRIPAL ALIAS GINNI	April 27, 2011
STATE Vs. SUNIL GUPTA	May 26, 2011
STATE Vs. KIRAN CHAND	May 24, 2011
STATE Vs. SHAILENDER KADYAN	December 5, 2011
STATE Vs. UMED SINGH	February 28, 2011
STATE Vs. SRI KANT	May 27, 2011
STATE Vs. SUSHILA	February 10, 2011
STATE Vs. JAGDISH GROVER	October 13, 2011
STATE Vs. KULDEEP KUMAR	May 12, 2011
STATE Vs. PAPPU @ YADRAM	May 16, 2011
STATE Vs. JAI PRAKASH	May 12, 2011
STATE Vs. SOHAN LAL	April 1, 2011
STATE Vs. SANJAY	July 8, 2011
STATE Vs. MOHD. SWALIN	February 22, 2011
STATE Vs. ALLAUDDIN @ RAJU	January 24, 2011
STATE Vs. MOHD ALI	September 5, 2011
STATE Vs. KULDEEP & ORS	June 3, 2011
STATE Vs. KAMAL @ KAKE & ORS	November 18, 2011
STATE Vs. SANJAY @ POCHY & ANR	November 21, 2011
STATE Vs. GAJINDER	October 21, 2011
STATE Vs. DHARAM PAL	October 14, 2011
STATE Vs. NAVEEN	September 5, 2011
STATE Vs. ANOOP SINGH AND ORS.	January 25, 2011
STATE Vs. JOGINDER PAL	September 5, 2011
STATE Vs. JITENDER KUMAR @ PAPPU	November 14, 2011
STATE Vs. CHANDER SHEKHAR & ANR	December 1, 2011
STATE Vs. MOHD. MUKHTIAR	March 28, 2011
STATE Vs. SATISH KUMAR	September 15, 2011
STATE Vs. ANOOP SINGH	February 25, 2011
STATE Vs. RAM KUMAR	December 15, 2011
STATE Vs. RAM PALAT	November 29, 2011
STATE Vs. SURENDER & ORS.	May 27, 2011
STATE Vs. SUSHIL KUMAR	May 13, 2011
STATE Vs. HARISH & ORS.	July 29, 2011
STATE Vs. RAJENDER MADAL @ MAMA	April 18, 2011
STATE Vs. MOHD MAZID AND ANR.	August 17, 2011
STATE (GNCT) OF DELHI Vs. AKHLAQ	November 14, 2011
STATE (GOVT. OF NCT OF DELHI) Vs. CHANDRESH @ SARVESH	September 12, 2011
STATE (NCT OF DELHI) Vs. VISHNU SHARMA AND ORS.	March 29, 2011
STATE AND ORS Vs. JOGINDER SINGH & ORS	November 11, 2011
STATE BANK OF BIKANER Vs. MUKESH KUMAR	March 7, 2011
STATE BANK OF INDIA Vs. RAM PRATAP	April 7, 2011
STATE BANK OF INDIA Vs. VIJAY LAKSHMI THAKRAL	March 15, 2011
STATE BANK OF INDIA Vs. DHIRAJ JAYANT	January 24, 2011
STATE BANK OF INDIA Vs. GIRIRAJ PRASAD SHARMA	April 20, 2011
STATE BANK OF INDIA Vs. S K GARG	September 21, 2011
STATE BANK OF INDIA Vs. ROBOBANK	September 6, 2011
STATE BANK OF INDIA Vs. RAMAN KUMAR AND ORS.	May 31, 2011
STATE BANK OF PATIALA Vs. ANANT RAJ AGENCIES (PROPERTIES)	November 21, 2011
STATE BANK OF PATIALA Vs. S K MATHUR	February 9, 2011
STATE BANK OF PATIALA Vs. SUPREME BULB INDUSTRIES	January 28, 2011
STATE G N C T OF DELHI Vs. SANJAY	February 28, 2011
STATE GNCT OF DELHI Vs. MUKESH	May 20, 2011
STATE GOVERNMENT OF DELHI Vs. SUMITRA	October 17, 2011
STATE GOVT OF DELHI Vs. BHARTU	August 25, 2011
STATE GOVT OF NCT OF DELHI Vs. GIRDHARI LAL VERMA	May 30, 2011
STATE GOVT OF NCT OF DELHI Vs. PARVEEN KUMAR	July 25, 2011
STATE GOVT OF NCT OF DELHI Vs. STATE OF HARYANA	February 15, 2011
STATE GOVT. OF NCT OF DELHI Vs. DEEPAK	May 12, 2011
STATE NCT OF DELHI Vs. ABU SALEM ABDUL QAYOOM ANSARI	May 11, 2011
STATE NCT OF DELHI Vs. NARESH	July 20, 2011
STATE NCT OF DELHI Vs. RISHI PAL	August 26, 2011
STATE NCT OF DELHI Vs. RAM RAJ	September 2, 2011
STATE NCT OF DELHI THR DCP Vs. DINESH @ DINNI & ORS	November 25, 2011
STATE OF NCT OF DELHI Vs. PARVEZ	August 19, 2011
STATE OF NCT OF DELHI Vs. FARUKH	December 23, 2011
STATE OF NCT OF DELHI Vs. MOHD RAFIQ	May 12, 2011
STATE OF NCT OF DELHI Vs. HAZARA SINGH	August 19, 2011
STATE OF NCT OF DELHI Vs. ROOP KISHORE & ORS	August 8, 2011
STATE OF RAJASTHAN Vs. JAIN TUBE COMPANY LIMITED	July 6, 2011
STATE TRADING CORPORATION OF INDIA LTD Vs. TINI PHARMA PRIVATE LTD	July 7, 2011
STEEL AUTHORITY OF INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA	May 6, 2011
STEEL AUTHORITY OF INDIA LTD Vs. AMCI PTY LTD	September 1, 2011
STEPHEN GEORGE Vs. UNION OF INDIA & ORS.	December 19, 2011
STEPHEN KOENIG Vs. ARBITRATOR NATIONAL INTERNET EXCHANGE OF INDIA	December 14, 2011
STERLING AGRO INDUSTRIES LTD Vs. UNION OF INDIA	August 1, 2011
STERLING AGRO INDUSTRIES LTD Vs. UNION OF INDIA	March 17, 2011
STUTI SAXENA Vs. UNIVERSITY GRANT COMMISSION	March 15, 2011
SUALEHEEN Vs. SATYAWATI CO-EDUCATIONAL COLLEGE	January 25, 2011
SUB INSP MIN S BHASKARAN Vs. UNION OF INDIA	January 25, 2011
SUB-INSPECTOR HARISH CHANDER Vs. GOVT. OF NCT OF DELHI AND ORS.	May 9, 2011
SUBASH PRASAD YADAV Vs. STATE OF NCT OF DELHI	January 4, 2011
SUBEDAR MAJOR ISHWAR DASS SURI Vs. UNION OF INDIA (UOI) AND ORS.	August 10, 2011
SUBHASH Vs. STATE	March 31, 2011
SUBHASH Vs. STATE	November 21, 2011
SUBHASH Vs. GURU TEG BAHADUR HOSPITAL	September 15, 2011
SUBHASH Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.	August 26, 2011
SUBHASH BALODA Vs. LOK SABHA SECRETARIAT	September 1, 2011
SUBHASH CHAND Vs. STATE	January 7, 2011
SUBHASH CHAND Vs. MUNICIPAL CORPORATION OF DELHI	April 21, 2011
SUBHASH CHAND AGGARWAL Vs. UNION OF INDIA	July 25, 2011
SUBHASH CHAND SHARMA Vs. STATE	August 12, 2011
SUBHASH CHAND TYAGI Vs. DCM SHRIRAM INDUSTRIES LTD.	May 10, 2011
SUBHASH CHANDRA TALWAR Vs. CHOITHRAM MEMORIAL HOSPITAL	September 26, 2011
SUBHASH JAIN Vs. STATE	January 14, 2011
SUBHASH MULJIMAL GANDHI Vs. UNION OF INDIA	January 31, 2011
SUBHASH SHARMA Vs. NCT OF DELHI	September 12, 2011
SUBODH ASTHANA Vs. SKYPAK SERVICE SPECIALIST LTD	February 15, 2011
SUBODH KUMAR Vs. MOHD ARIF	July 19, 2011
SUBODH KUMAR Vs. DDA	September 19, 2011
SUBODH SINHA Vs. STATE OF NCT DELHI	May 19, 2011
SUBRAMANI GOPALAKRISHNAN Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	May 30, 2011
SUBROS LIMITED Vs. GLASNOST HYDRAULIC EQUIPMENTS(INDIA) PVT. LTD	December 8, 2011
SUCHETA ZUTSHI NEE PANDITA Vs. PANKAJ PANDITA	January 12, 2011
SUDERSHAN DEVI Vs. SHAM KUMAR	August 5, 2011
SUDERSHAN KUMAR Vs. DDA	August 23, 2011
SUDERSHAN SINGH Vs. RAVINDER UPPAL	May 26, 2011
SUDESH CHOPRA Vs. SURENDER PAL SINGH	December 15, 2011
SUDESH GARG Vs. DIPENDAR KUMAR SINGHAL	December 2, 2011
SUDESH KUMAR Vs. UOI	March 22, 2011
SUDESH KUMAR BAJAJ Vs. P C KHANNA	November 28, 2011
SUDESH KUMAR SHUKLA Vs. GURU HARKRISHAN PUBLIC SCHOOL	October 5, 2011
SUDESH KUMARI SAREEN Vs. UNION OF INDIA	February 3, 2011
SUDESH SHARMA Vs. STATE	February 23, 2011
SUDHA AGGARWAL Vs. SUNIL KUMAR JAIN	February 4, 2011
SUDHA GUPTA Vs. BSES RAJDHANI POWER LTD	April 20, 2011
SUDHA RANI GUPTA Vs. SECRETARY, GOVT OF INDIA & ORS	May 23, 2011
SUDHANSH SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	September 7, 2011
SUDHIR GENSETS LTD Vs. INDIAN OIL CORPORATION LTD	February 11, 2011
SUDHIR GENSETS LTD. Vs. INCOME TAX OFFICER	May 31, 2011
SUDHIR KR GAUTAM Vs. UDAYAN KUMAR	September 23, 2011
SUDHIR KUMAR KOHLI Vs. STATE	March 7, 2011
SUDHIR RAWAL Vs. SATISH BATRA	November 4, 2011
SUDHIR SHARMA Vs. CBI	September 28, 2011
SUDHIR SHARMA Vs. C.B.I.	August 4, 2011
SUJANA Vs. STATE & ORS	May 3, 2011
SUJIT RANJAN Vs. STATE	January 27, 2011
SUJOY CHATTERJEE Vs. LIPIKA CHATTERJEE	October 24, 2011
SUKHBIR SINGH Vs. LT GOVERNOR OF DELHI	September 15, 2011
SUKHBIR SINGH Vs. STATE	March 10, 2011
SUKHBIR SINGH YADAV Vs. MOTILAL OSWAL SECURITIES LTD	August 4, 2011
SUKHDEV Vs. STATE GOVT OF NCT OF DELHI	January 13, 2011
SUKHDEV KAMLANI Vs. UNION OF INDIA	August 8, 2011
SUKHDEV SINGH Vs. DELHI DEVELOPMENT AUTHORITY	November 8, 2011
SUKHPAL @ SONU Vs. STATE	November 2, 2011
SUKHWINDER SINGH Vs. UOI	August 9, 2011
SULEKHA KARIR MARWAHA Vs. MUKESH KARIR AND ORS.	June 3, 2011
SULTAN Vs. STATE	September 15, 2011
SULTAN ALIAS KALLU MOHD Vs. STATE	July 8, 2011
SULTAN SINGH Vs. ADMINISTRATOR NCT OF DELHI	February 24, 2011
SUMAN Vs. STATE & ORS.	November 28, 2011
SUMAN BAKSHI Vs. FAMILY PLANNING ASSN OF INDIA (FPAI)& ANR	May 5, 2011
SUMAN KHANNA Vs. MUNEESH KHANNA	February 18, 2011
SUMANA BHASIN Vs. EASTERN CONNEXION	December 19, 2011
SUMER SINGH SALKAN Vs. REEMA SALKAN	November 17, 2011
SUMITRA DEVI Vs. STATE	July 11, 2011
SUMITRA DEVI MONGA Vs. SHAM MONGA AND ANR.	October 31, 2011
SUN INVESTMENT PVT LTD Vs. CIT	February 15, 2011
SUNDER Vs. STATE	October 17, 2011
SUNDER Vs. RAMESH DUTTA	April 25, 2011
SUNDER LAL JAIN HOSPITAL KARAMCHARI UNION Vs. SECRETARY, LABOUR-CUM-LABOUR COMMISSIONER AND ANR.	April 26, 2011
SUNIL Vs. STATE	July 18, 2011
SUNIL Vs. STATE GOVT OF NCT	January 7, 2011
SUNIL BAGAI Vs. STATE GNCT OF DELHI	July 8, 2011
SUNIL DUTT Vs. GOVT OF NCT OF DELHI AND ORS	May 18, 2011
SUNIL DUTTA & ORS Vs. STATE	November 3, 2011
SUNIL FAKAY Vs. GOVERNMENT OF NCT OF DELHI	January 10, 2011
SUNIL GUPTA Vs. NARGIS KHANNA	September 6, 2011
SUNIL KHANNA Vs. VODAFONE ESSAR MOBILE SERVICES LTD	November 28, 2011
SUNIL KUMAR Vs. STATE NCT OF DELHI	December 21, 2011
SUNIL KUMAR Vs. SAHI RAM	October 5, 2011
SUNIL KUMAR Vs. INDER SINGH	September 30, 2011
SUNIL KUMAR Vs. UOI	March 7, 2011
SUNIL KUMAR Vs. STATE	March 7, 2011
SUNIL KUMAR Vs. GOVT OF N C T OF DELHI	April 19, 2011
SUNIL KUMAR Vs. GOVT OF NCT OF DELHI	April 28, 2011
SUNIL KUMAR Vs. STATE (N.C.T. OF DELHI)	March 28, 2011
SUNIL KUMAR ALIAS BITTOO Vs. STATE	January 4, 2011
SUNIL KUMAR DHANKAR Vs. VIRENDER SINGH AND ORS.	August 8, 2011
SUNIL KUMAR GUPTA Vs. GOVT. OF NCT OF DELHI & ORS.	November 16, 2011
SUNIL KUMAR RAJPUT Vs. BHAGWAN DEVI	January 12, 2011
SUNIL KUMAR SHARMA Vs. STATE	February 11, 2011
SUNIL KUMAR SHARMA Vs. STATE NCT OF DELHI	July 6, 2011
SUNIL MITTAL PROPERTIES OF M S SHREE SHYAM PACKAGING INDUSTRIES Vs. LML LTD	January 17, 2011
SUNIL PANDEY Vs. STATE OF NCT OF DELHI	January 14, 2011
SUNIL SHARMA Vs. RAGHUNATH RAI	April 20, 2011
SUNITA Vs. STATE OF NCT OF DELHI	April 18, 2011
SUNITA GUPTA Vs. INDERJEET SINGH	January 31, 2011
SUNITA RANI Vs. DELHI DEVELOPMENT AUTHORITY	March 29, 2011
SUNITI MADAN Vs. NEW DELHI MUNICIPAL COUNCIL	January 24, 2011
SUNNY KANODIA Vs. UNION OF INDIA	March 1, 2011
SUNRISE LUXURY RETAIL PVT LTD Vs. COMMISSIONER OF VALUE ADDED TAX	December 20, 2011
SUPER AUTO CENTRE Vs. BSES RAJDHANI POWER LTD	February 2, 2011
SUPER AUTO CENTRE Vs. BSES RAJDHANI POWER LTD.	September 14, 2011
SUPER CASSETES INDUSTRIES LTD Vs. MYSPACE INC	July 29, 2011
SUPER CASSETTES INDUSTRIES Vs. INFORMATION TV. PVT. LTD.	March 28, 2011
SUPER CASSETTES INDUSTRIES LIMITED Vs. CHINTAMANI RAO	November 11, 2011
SUPERHOUSE LEATHERS LIMITED Vs. RANA PRATAP SINGH & ANR.	November 8, 2011
SURAJ MODI Vs. COMMISSIONER OF POLICE DELHI	November 4, 2011
SURAJ PRAKASH Vs. USHA RANI	April 6, 2011
SURAJ PRAKASH SINGH Vs. KAMLESH PRAKASH	February 25, 2011
SURAKSHIT EXPORTS PRIVATE LIMITED Vs. ADITYA GANJU	December 20, 2011
SURAKSHIT EXPORTS PVT LTD Vs. GCG TRANSGLOBAL HOUSING PROJECT	December 20, 2011
SURAT SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 1, 2011
SURAT SINGH Vs. UOI	July 14, 2011
SUREKSHA LUTHRA Vs. REGISTRAR GENERAL DELHI HIGH COURT	January 17, 2011
SURENDER Vs. SURENDER PAL SINGH	December 2, 2011
SURENDER @ BABLI Vs. STATE NCT OF DELHI	February 23, 2011
SURENDER BHASIN & ANR. Vs. STATE OF NCT OF DELHI & ANR.	October 19, 2011
SURENDER CHHABRA Vs. STATE	December 22, 2011
SURENDER KAUR Vs. ORIENTAL INSURANCE CO LTD	August 25, 2011
SURENDER KHARE Vs. STATE	September 2, 2011
SURENDER KUMAR Vs. VIKAS	August 29, 2011
SURENDER KUMAR Vs. UOI	August 11, 2011
SURENDER KUMAR Vs. CUSTOMS	January 4, 2011
SURENDER KUMAR Vs. AJK MASS COMMUNICATION RESEARCH CENTRE	February 21, 2011
SURENDER KUMAR Vs. DCM LTD	May 18, 2011
SURENDER KUMAR Vs. STATE	October 31, 2011
SURENDER KUMAR CHAWLA (SH ) Vs. UNION OF INDIA	May 19, 2011
SURENDER KUMAR GUPTA Vs. MAHENDER KUMAR GUPTA	August 17, 2011
SURENDER KUMAR MUDGAL Vs. UOI	June 1, 2011
SURENDER MALHOTRA Vs. AGRICULTURAL PRODUCTS MARKET COMMITTEE	August 4, 2011
SURENDER PATHAK Vs. MAYA DEVI	September 23, 2011
SURENDER SINGH Vs. GOVT OF NCT DELHI & ANR.	October 12, 2011
SURENDER SINGH Vs. STATE	May 18, 2011
SURENDER SINGH DABAS Vs. STATE	September 30, 2011
SURENDER TOMAR Vs. DDA	August 16, 2011
SURENDER YADAV Vs. RAM SWARUP BATRA	July 20, 2011
SURENDRA KUMAR RAI Vs. UOI	February 25, 2011
SURESH Vs. STATE	July 28, 2011
SURESH @ BUBBY Vs. STATE	May 25, 2011
SURESH BATRA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	May 30, 2011
SURESH CH MALIK Vs. VICE CHANCELLOR	August 3, 2011
SURESH CHAND JOSHI Vs. CBI	April 21, 2011
SURESH CHAND SHARMA Vs. STATE	June 6, 2011
SURESH CHAND SHARMA Vs. SANDEEP KUMAR	July 22, 2011
SURESH CHAND SHARMA Vs. STATE NCT OF DELHI	July 6, 2011
SURESH GEHLOT Vs. CHANDER PRAKASH KUSHWAHA	March 18, 2011
SURESH JAIN Vs. SUNIL KUMAR	September 2, 2011
SURESH KALMADI Vs. UNION OF INDIA	August 5, 2011
SURESH KALMADI Vs. UNION OF INDIA	August 30, 2011
SURESH KUMAR Vs. UNION OF INDIA	August 25, 2011
SURESH KUMAR Vs. DIRECTOR GEN OF C R P F	July 18, 2011
SURESH KUMAR Vs. UOI	February 11, 2011
SURESH KUMAR Vs. GNCT OF DELHI AND ORS.	September 6, 2011
SURESH KUMAR PATHRELLA Vs. CENTRAL BUREAU OF INVESTIGATION	December 13, 2011
SURESH KUMAR SUD Vs. UOI	July 21, 2011
SURESH NANDA Vs. CBI	September 21, 2011
SURESH PAL SINGH Vs. STATE NCT OF DELHI	September 23, 2011
SURESH RANA & ORS. Vs. STATE OF NCT DELHI & ANR.	December 13, 2011
SURESH RATION STORE Vs. GOVT OF NCT OF DELHI	November 14, 2011
SURINDER CHOPRA Vs. PREM WATI	March 16, 2011
SURINDER KUMAR Vs. BRAHM PRAKASH	December 13, 2011
SURINDER KUMAR Vs. BHAGWAN DASS NASA	August 18, 2011
SURINDER KUMAR AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	August 2, 2011
SURINDER KUMAR GROVER Vs. STATE	January 24, 2011
SURINDER KUMAR MALHOTRA Vs. STATE	December 7, 2011
SURINDER KUMAR SEHGAL Vs. NEW INDIA ASSURANCE CO.LTD	May 16, 2011
SURINDER MALIK Vs. ASHA VERMA	October 20, 2011
SURINDER MOHAN SINGH Vs. BALMUKUND	April 1, 2011
SURINDER PRAKASH GUPTA Vs. UNION OF INDIA	January 13, 2011
SURINDER SINGH Vs. UNION OF INDIA	January 7, 2011
SURINDER SINGH Vs. STATE DELHI ADMN	July 8, 2011
SURINDER SINGH Vs. UOI	April 26, 2011
SURJIT SINGH BHATIA Vs. TEJ RAJ SINGH GOEL	August 16, 2011
SURYA KANT JAIN Vs. UMA SAHAY MEMORIAL TRUST	December 7, 2011
SURYA KIRAN MAINTENANCE SOCIETY LIMITED Vs. MANJU PURI	February 21, 2011
SURYA NARAIN TIWARI Vs. SAMARTH SHIKSHA SAMITI MATA LEELAWATI BALIKA VIDHYA MANDIR	May 31, 2011
SURYA PRAKASH GUPTA Vs. GOVERNMENT OF NCT OF DELHI & ORS.	October 14, 2011
SUSAN LEIGH BEER Vs. INDIA TOURISM DEVELOPMENT CORPN LTD	March 3, 2011
SUSHIL KUMAR Vs. STATE	February 23, 2011
SUSHIL KUMAR Vs. GOVT OF NCT OF DELHI	February 17, 2011
SUSHIL KUMAR Vs. STATE	August 17, 2011
SUSHIL KUMAR Vs. STATE OF NCT OF DELHI	November 24, 2011
SUSHIL KUMAR Vs. UOI	September 26, 2011
SUSHIL KUMAR Vs. HARBANS LAL	March 14, 2011
SUSHIL KUMAR CHAKRAVARTY THRU LEGAL HEIRS Vs. M/S. TEJ PROPERTIES PVT. LTD.	October 17, 2011
SUSHIL KUMAR JAIN Vs. C B I	December 9, 2011
SUSHIL MOHAN SAINI Vs. INDERJIT SINGH	February 21, 2011
SUSHIL PANDIT Vs. ADSERT WEB SOLUTIONS PVT. LTD	August 16, 2011
SUSHIL SHARMA Vs. UOI	August 12, 2011
SUSHIL SOLANKI Vs. UNIVERSITY OF DELHI	January 17, 2011
SUSHILA DEVI Vs. AMAR SINGH	March 18, 2011
SUSHMA ARORA Vs. GOVT OF NCT OF DELHI	August 12, 2011
SUSHMA SURI Vs. MAHAMEDHA URBAN COOPERATIVE BANK LTD	December 2, 2011
SUSHMA SURI Vs. MAHAMEDHA URBAN COOPERATIVE BANK LTD	February 28, 2011
SUSHMA TEHLAN DALAL Vs. SHIVRAJ SINGH TEHLAN	March 4, 2011
SWAMI CHAKRAPANI Vs. ELECTION COMMISSION OF INDIA	May 2, 2011
SWAPAN KUMAR MANDAL Vs. N C T OF DELHI	January 7, 2011
SWARAN SINGH Vs. SURINDER KUMAR	February 2, 2011
SWARAN SINGH Vs. STATE	July 5, 2011
SWARN SINGH Vs. UOI	April 8, 2011
SWASTIK INDUSTRIAL POWER LINES P LTD Vs. LABOUR COMMISSIONER GOVT OF NCT OF DELHI	March 7, 2011
SYAL AUTO CARRIERS (P) LTD. Vs. NATIONAL INSURANCE CO. LTD. & ANR	December 13, 2011
SYED ASHRAF Vs. GUNEET KAUR	April 21, 2011
SYED MD NADEEM ALIAS MOHSIN Vs. STATE	June 15, 2011
SYED MOHAMMED MAIN NIZAMI (DECEASED) REPRESENTED BY SYED MAANZOOR NIZAMI AND ORS. Vs. QASIMA KHATOON AND ORS.	November 29, 2011
SYLVANIA AND LAXMAN EMPLOYEES WELFARE UNION Vs. SHYAMA AGGARWAL	March 30, 2011
SYNDICATE BANK Vs. MADHU INSULATED CABLE CO P LTD	April 4, 2011
SYNDICATE OF THE PRESS OF THE UNIVERSTIY OF CAMBRIDGE ON BEHALF OF THE CHANCELLOR Vs. B D BHANDARI	August 3, 2011
T D MURALI DHARAN Vs. UNION OF INDIA	July 13, 2011
T K MALHOTRA Vs. BHARAT BHUSHAN ARORA	July 29, 2011
T M SAMPATH Vs. UOI	August 23, 2011
T MURUGAN Vs. STATE	May 26, 2011
T P PALL Vs. S HARISIMRAN SINGH	December 1, 2011
T P SINGH Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE	May 5, 2011
T P SINGH SAINI Vs. GURU HARKRISHAN PUBLIC SCHOOL	July 7, 2011
T R BHAGAT Vs. DIRECTOR GENERAL OF CENTRAL EXCISE	September 23, 2011
T R GUPTA Vs. M C D	December 1, 2011
T S KLER Vs. GOVT OF NCT OF DELHI	February 23, 2011
T V GOPALAKRISHNAN Vs. UOI	February 15, 2011
T.K. BHARDWAJ Vs. DIRECTOR GENERAL OF AUDIT AND ORS.	May 13, 2011
T.M. SAMPATH Vs. SECY MINISTRY OF WATER RESOURCES AND ORS.	November 8, 2011
TAJ MOHD Vs. MCD AND ORS.	November 1, 2011
TAJ SERVICES LTD Vs. INDUSTRIAL TRIBUNAL I DELHI	August 17, 2011
TAJINDER PAL SINGH Vs. UNIVERSITY OF DELHI	August 24, 2011
TANI Vs. STATE	September 23, 2011
TANU GOEL Vs. GIRISH CHOPRA	April 6, 2011
TARA CABLE INDUSTRIES Vs. LAL CHAND	May 20, 2011
TARA CHAND AND ANR. Vs. STATE AND ORS.	November 18, 2011
TARA DEVI Vs. SUNIL KUMAR SHARMA	July 18, 2011
TARA SHANKAR & ORS. Vs. STATE	May 20, 2011
TARA SINGH Vs. LAXMI RANA	July 4, 2011
TARAN SINGH Vs. PIAR KAUR	March 29, 2011
TARIT RANJAN ROY Vs. UNION OF INDIA & ORS.	December 5, 2011
TARSEM LAL VERMA Vs. STATE GOVT OF NCT	March 25, 2011
TARUN KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI	April 18, 2011
TARUN SAWHNEY Vs. UMA LAL	February 4, 2011
TARUN SAWHNEY Vs. UMA LAL	July 12, 2011
TARUN SAWHNEY Vs. UMA LAL	September 5, 2011
TAS ENGINEEERING CO PVT LTD Vs. G AND T RESOURCES WORLD WIDE	July 26, 2011
TASLEEM @ PAPPU Vs. STATE (NCT GOVT. OF DELHI)	March 8, 2011
TATA FINANCE LTD Vs. P S MANGLA	March 11, 2011
TATA MOTORS FINANCE LTD. Vs. STATE AND ANR.	January 27, 2011
TATA SONS LIMITED Vs. DHARMENDRA	December 1, 2011
TATA SONS LIMITED Vs. GREENPEACE INTERNATIONAL	January 28, 2011
TATA SONS LIMITED Vs. HOOP ANIN	December 16, 2011
TATA SONS LIMITED Vs. D. SHARMA	May 16, 2011
TATA SONS LTD Vs. MANOJ DODIA	March 28, 2011
TATA SONS LTD. Vs. SHRI MANISH PAJAN AND ANR.	March 22, 2011
TATA STEEL LTD. Vs. UNION OF INDIA AND ORS.	November 9, 2011
TBS ENGINEERS PVT LTD Vs. J P MISHRA	December 15, 2011
TECHMECH ORES AND MINERALS Vs. UNION OF INDIA	August 26, 2011
TEERTHANKER MAHAVEER INSTITUTE OF MANAGEMENT Vs. UNION OF INDIA	September 28, 2011
TEIN SINGH DAHIYA Vs. UOI	April 8, 2011
TEJ PAL Vs. STATE	May 24, 2011
TEJ PRATAP SINGH Vs. STATE	August 12, 2011
TEJPAL SINGH MAAN Vs. GOVT OF NCT OF DELHI	March 29, 2011
TEJVEER SINGH Vs. UNION OF INDIA	December 23, 2011
TEK RAM Vs. PREHLAD SINGH	September 16, 2011
TEN XC WIRELESS INC AND ANR. Vs. MOBI ANTENNA TECHNOLOGIES (SHENZHEN) CO. LTD.	November 4, 2011
TERRA FILMS PVT LTD Vs. COMMISSIONER OF CUSTOMS	April 6, 2011
TEXEM ENGINEERING Vs. TEXCOMASH EXPORT	April 29, 2011
THAKUR DASS WADHWA Vs. M/S COROMANDAL AGRICO PVT. LTD.	October 20, 2011
THAKUR KULDEEP SINGH Vs. COLLECTOR DELHI	August 25, 2011
THALES AIR SYSTEMS Vs. UNION OF INDIA	December 13, 2011
THAMPY MATHEWS Vs. INDUSTRIAL INVESTMENT BANK OF INDIA	July 18, 2011
THDC INDIA LTD. Vs. JAIPRAKASH ASSOCIATES LTD.	November 15, 2011
THE BHARAT OVERSEAS BANK LTD. AND ANR. Vs. SHRI PRASERT SIRIKURUWAN ALIAS AVTAR SINGH GOROWARA	February 23, 2011
THE CHAIRMAN, CENTRAL BOARD OF TRUSTEES Vs. M. VIJAYARAJ	November 8, 2011
THE CHIEF DISTRICT MEDICAL OFFICER AND ORS. Vs. SH. ROSHAN LAL MAKKAR	February 24, 2011
THE COMMISSIONER OF INCOME TAX Vs. M/S FIZZ DRINKS LTD	November 23, 2011
THE COMMISSIONER OF INCOME TAX Vs. RAJENDRA SECLEASE LTD.	November 25, 2011
THE COMMISSIONER OF INCOME TAX Vs. PEPSICO INDIA HOLDING PVT. LTD.	March 9, 2011
THE COMMISSIONER OF INCOME TAX-V Vs. PEPSICO INDIA HOLDINGS (P) LTD.	March 30, 2011
THE COMMISSIONER OF POLICE Vs. SATPAL PAWAR AND ANR.	March 28, 2011
THE COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHRI S.N. SACHDEVA	January 24, 2011
THE DIVISIONAL ENGG., B.S.N.L.D Vs. RAM KEWAL AND ORS.	April 28, 2011
THE EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED Vs. INTERNATIONAL ELECTRIC CO.	August 17, 2011
THE FEDERAL BANK LIMITED Vs. M/S. RIWAZ CREATIONS & ORS.	December 12, 2011
THE HINDUSTAN TIMES LIMITED Vs. VIPIN MALIK AND ANR.	January 19, 2011
THE INDURE PRIVATE LIMITED Vs. M/S ANSAL PROPERTIES AND INDUSTRIES LTD.	November 25, 2011
THE MANAGEMENT OF DEEPAK MEMORIAL HOSPITAL AND RESEARCH CENTRE Vs. SURENDER KAUR	February 14, 2011
THE MANAGEMENT OF MASTANA JOGI PRESS Vs. LABOUR COURT NO. III AND ORS.	March 22, 2011
THE MANAGEMENT OF STERLING HI-TECH LTD. Vs. GOVT. OF NCT OF DELHI AND ANR.	May 10, 2011
THE NEW INDIA ASSURANCE CO. LTD. Vs. SRI NARAIN AND ORS.	May 9, 2011
THE NEW INDIA ASSURANCE CO. LTD. Vs. ECONOMIC TRANSPORT ORGANIZATION AND ANR.	February 8, 2011
THE NEW INDIA ASSURANCE CO. LTD. Vs. ARVINDER KAUR AND ORS.	August 5, 2011
THE ORIENTAL INSURANCE Vs. SUBHASH CHANDER	December 12, 2011
THE ORIENTAL INSURANCE CO. LTD. Vs. RADHA DEVI AND ORS.	February 11, 2011
THE POLO/LAUREN COMPANY L.P. Vs. ROHIT S. BAJAJ AND ORS.	December 19, 2011
THE PROCTOR & GAMBLE CO. & ANR. Vs. SHIPRA LABORATORIES	November 17, 2011
THE SECRETARY, RAILWAY BOARD, MINISTRY OF RAILWAY AND ORS. Vs. GURDIAL SINGH	September 2, 2011
THERMO CABLES (INDIA) LTD. Vs. U.P. TWIGA FIBRE GLASS LIMITED	February 9, 2011
THOMAS MATHAI Vs. MANJU GROVER	November 9, 2011
THOMAS PARKER Vs. STATE	August 23, 2011
THY NEELKANT ENTERPRISES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY	February 2, 2011
THYSSEN KRUPP WERKSTOFFE GMBH Vs. STEEL AUTHORITY OF INDIA LTD	April 7, 2011
TIANJIN DISHILI INVESTMENT HOLDING GROUP LTD Vs. UNION OF INDIA	August 8, 2011
TILAK RAJ Vs. KAUSHALYA	April 20, 2011
TILAK RAJ Vs. RAMAN KHANNA	January 31, 2011
TIN BOX Vs. GOM INDUSTRIES LTD	April 29, 2011
TINKU RAM Vs. STATE	September 14, 2011
TIRATH RAM SHAH CHARITABLE TRUST Vs. UNION OF INDIA	February 17, 2011
TIRATH SINGH Vs. DELHI WAKF BOARD	February 18, 2011
TITANOR COMPONENTS LTD Vs. CIT	February 4, 2011
TONNJES EASTERN SECURITY TECHNOLOGIES PVT LTD Vs. GOVT OF NCT OF DELHI	August 26, 2011
TOOL ROOM AND TRAINING CENTRE Vs. DELHI INDUSTRIAL SECURITY GUARDS REGD	January 20, 2011
TOPLINE BUILDTECH PVT LTD Vs. STATE	June 20, 2011
TORHI SINGH Vs. DELHI ELECTRIC SUPPLY COMMITTEE	March 7, 2011
TOSHIF ALI ALIAS RAJU Vs. STATE NCT OF DELHI	July 6, 2011
TOYOTA JIDOSHA KABUSHIKI KAISHA Vs. BIJU	February 24, 2011
TP SINGH SAINI Vs. GURU HARKISHAN PUBLIC SCHOOL FATEH NAGAR	April 20, 2011
TRACTEBEL INDUSTRY ENGINEERING Vs. ASSTT. DIRECTOR OF INCOME	January 24, 2011
TRANSPORT CORPORATION OF INDIA LTD Vs. ANDHRA BANK	July 4, 2011
TRILOCHAN KAUR Vs. S JAGAT SINGH & ORS.	November 21, 2011
TRINATH KHERA Vs. ADITYA BIRLA NUVO LTD	July 18, 2011
TRINITY COLONIZERS PVT. LTD Vs. DDA	November 18, 2011
TRIPAT KAUR SANDHU Vs. VIJAY GUPTA	March 7, 2011
TRITON CORPORATION LIMITED Vs. KARNATAKA BANK LIMITED	March 30, 2011
TUNDA RAM DAGAR Vs. STATE	March 28, 2011
TUSHAR ENTERPRISES Vs. KAMLESH SINGH	April 1, 2011
U B SINGH Vs. NORTH DELHI POWER LTD	April 19, 2011
U O I Vs. FARID	November 2, 2011
U O I & ORS Vs. BRAHMA DEO	May 16, 2011
U P SINGH Vs. PUNJAB NATIONAL BANK	February 10, 2011
U P STATE ROAD TANSPORT CORPN Vs. JYOTSANA YADAV	August 24, 2011
U P STATE TEXTILE CORPORATION LIMITED Vs. NARESH CHANDER	March 7, 2011
U.O.I. Vs. T.M. SAMPATH	January 6, 2011
UCO BANK Vs. D NATH AND CO	January 18, 2011
UDAI PAL Vs. UNION	September 22, 2011
UDAI SINGH Vs. STATE	February 28, 2011
UDAI VIR SINGH RATHI Vs. UNION OF INDIA	June 3, 2011
UDDAM SINGH JAIN CHARITABLE TRUST Vs. NEW DELHI MUNICIPAL COUNCIL	January 11, 2011
ULTRA MARINE AIR AIDS (P) LTD Vs. INSPECTING ASSISTANT	January 7, 2011
UMA DEVI Vs. STATE	August 1, 2011
UMASANKAR TRIPATHY Vs. INTEX TECHNOLOGIES (INDIA) LTD.	November 23, 2011
UMESH CHANDRA PANDEY Vs. UNIVERSITY GRANTS COMMISSION	November 1, 2011
UMESH KUMAR Vs. JAMIA MILLIA ISLAMIA	June 3, 2011
UNICO LEASING LTD. AND ORS. Vs. UCO BANK	March 23, 2011
UNION BANK OF INDIA AND ORS. Vs. SHRI A.K. SEHGAL AND ANR.	February 18, 2011
UNION OF INDIA Vs. P.A. ROSHA	November 28, 2011
UNION OF INDIA Vs. EDWARD KEVENTER	June 3, 2011
UNION OF INDIA Vs. NARENDRA PAL	May 30, 2011
UNION OF INDIA Vs. VISHNU KANT SRIVASTAVA	May 30, 2011
UNION OF INDIA Vs. SHRI EX L N RAJ PAL SINGH	May 20, 2011
UNION OF INDIA Vs. SARWAR ALI	July 18, 2011
UNION OF INDIA Vs. AMIT SHANKAR	July 14, 2011
UNION OF INDIA Vs. S C SHARMA	July 7, 2011
UNION OF INDIA Vs. SYED ASHRAF HASNAIN RIZVI	July 11, 2011
UNION OF INDIA Vs. O P GABA	July 11, 2011
UNION OF INDIA Vs. D L KHILLON	August 9, 2011
UNION OF INDIA Vs. MOHINI SUNDAN	August 3, 2011
UNION OF INDIA Vs. VINOD SHARMA	July 26, 2011
UNION OF INDIA Vs. HIMSHEEL INTERNATIONAL	July 25, 2011
UNION OF INDIA Vs. PUSHPA RANI	July 25, 2011
UNION OF INDIA Vs. ISHWAR SINGH	July 25, 2011
UNION OF INDIA Vs. RADHEY SHYAM	July 25, 2011
UNION OF INDIA Vs. DHARAM SINGH	July 29, 2011
UNION OF INDIA Vs. BABITA DEVI	August 1, 2011
UNION OF INDIA Vs. RAM KISHORE	July 27, 2011
UNION OF INDIA Vs. SHUKH LAL MANDAL	July 27, 2011
UNION OF INDIA Vs. CLARIDGES HOTEL PVT LTD	January 10, 2011
UNION OF INDIA Vs. CHANDRO DEVI	January 13, 2011
UNION OF INDIA Vs. HARISH UPPAL	January 20, 2011
UNION OF INDIA Vs. JAI PRAKASH KALWANI	January 13, 2011
UNION OF INDIA Vs. HARCHARAN SINGH	February 9, 2011
UNION OF INDIA Vs. SHIV RAM	February 3, 2011
UNION OF INDIA Vs. RMI METALS PVT LTD	January 27, 2011
UNION OF INDIA Vs. Y P MADAN	January 24, 2011
UNION OF INDIA Vs. RAJENDRA KUMAR	March 1, 2011
UNION OF INDIA Vs. D R DHINGRA	February 23, 2011
UNION OF INDIA Vs. VED PRAKASH SHARMA	February 15, 2011
UNION OF INDIA Vs. USHA GHOSH	February 15, 2011
UNION OF INDIA Vs. VIJAY KUMAR	March 29, 2011
UNION OF INDIA Vs. NARULA UDYOG PVT LTD	April 7, 2011
UNION OF INDIA Vs. J C GONSALVEZ	April 6, 2011
UNION OF INDIA Vs. NAND BIHARI MALL	April 6, 2011
UNION OF INDIA Vs. DROPADI SETH	April 5, 2011
UNION OF INDIA Vs. GOPAL SARAN	April 5, 2011
UNION OF INDIA Vs. GOPAL SETH	March 10, 2011
UNION OF INDIA Vs. JUGESHWAR DHRVA	March 25, 2011
UNION OF INDIA Vs. SHYAMWATI	August 26, 2011
UNION OF INDIA Vs. CHITRA SRINIVASAN IRS	August 29, 2011
UNION OF INDIA Vs. CENTRAL COLLERIES COMPANY	September 1, 2011
UNION OF INDIA Vs. SHEO NATH	August 10, 2011
UNION OF INDIA Vs. SH S C DUBEY	August 23, 2011
UNION OF INDIA Vs. R K TRIVEDI	September 14, 2011
UNION OF INDIA Vs. S K GANGAL	September 16, 2011
UNION OF INDIA Vs. M S TEWARI	September 5, 2011
UNION OF INDIA Vs. HARI SHANKAR	September 8, 2011
UNION OF INDIA Vs. K K GUPTA CONST ENGINEERS	September 19, 2011
UNION OF INDIA Vs. RADHA DEVI	September 22, 2011
UNION OF INDIA Vs. ARCTIC INDIA	September 27, 2011
UNION OF INDIA Vs. GIRISH PAL	December 13, 2011
UNION OF INDIA Vs. HONDA SIEL CAR INDIA LIMITED	December 23, 2011
UNION OF INDIA Vs. MICROWAVE COMMUNICATIONS LTD	December 20, 2011
UNION OF INDIA Vs. SH. S. SRINIVASA RAO & ORS.	November 8, 2011
UNION OF INDIA Vs. DR. M.B. PAHARI	October 12, 2011
UNION OF INDIA Vs. L.R. MEENA	September 14, 2011
UNION OF INDIA Vs. SWISS GARNIER LIFE SCIENCES	March 15, 2011
UNION OF INDIA Vs. M/S MANOJ BUILDERS & ANR.	December 7, 2011
UNION OF INDIA Vs. S SRINIVASA RAO & ORS	November 8, 2011
UNION OF INDIA Vs. PRAVESH MALIK	November 28, 2011
UNION OF INDIA Vs. PAPPU	September 8, 2011
UNION OF INDIA Vs. BALJIT SINGH SONDHI	December 23, 2011
UNION OF INDIA Vs. PRAMOD KUMAR AND ORS.	February 18, 2011
UNION OF INDIA & ANR Vs. D S MANCHANDA	March 10, 2011
UNION OF INDIA & ORS Vs. PUJA DUBEY & ORS	November 21, 2011
UNION OF INDIA & ORS. Vs. RAJIV KUMAR & ORS.	November 28, 2011
UNION OF INDIA & ORS. Vs. SH. RATTAN LAL	December 9, 2011
UNION OF INDIA (UOI) Vs. THE TATA IRON AND STEEL COMPANY LTD.	September 6, 2011
UNION OF INDIA (UOI) Vs. NARESH KUMAR AND ORS.	April 6, 2011
UNION OF INDIA (UOI) Vs. HARI RAM AND ANR.	January 13, 2011
UNION OF INDIA (UOI) Vs. DEEPAK PANWAR	July 28, 2011
UNION OF INDIA (UOI) Vs. SHER SINGH	February 7, 2011
UNION OF INDIA (UOI) Vs. SURINDER KUMAR	May 4, 2011
UNION OF INDIA (UOI) Vs. MR. LALIT KUMAR	March 10, 2011
UNION OF INDIA (UOI) Vs. SH. H.D. SHARMA	April 26, 2011
UNION OF INDIA (UOI) AND ANR. Vs. SH. KALYAN	May 10, 2011
UNION OF INDIA (UOI) AND ANR. Vs. K.S. PARMAR	May 31, 2011
UNION OF INDIA (UOI) AND ANR. Vs. SH. D.R. BANERJEE	May 27, 2011
UNION OF INDIA (UOI) AND ANR. Vs. LATE SH. M.P. SINGH THROUGH L.R.	March 23, 2011
UNION OF INDIA (UOI) AND ANR. Vs. SUDERSHAN KUMAR AND ORS.	April 19, 2011
UNION OF INDIA (UOI) AND ANR. Vs. SH. M.S. SAINI	February 24, 2011
UNION OF INDIA (UOI) AND ORS. Vs. M.K. MEENA	March 3, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SH. DEEPAK SINGH AND ANR.	September 14, 2011
UNION OF INDIA (UOI) AND ORS. Vs. DR. N. RAJAGOPAL ACHARYA AND ORS.	September 5, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SUBASH CHANDRA SHARMA	May 19, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SH. ASHOK KUMAR ARORA	April 26, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SH. R.K. MEHTA	May 16, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SH. MOHAN CHANDER JOSHI	May 10, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SHRI SUSHIL KUMAR	March 22, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SANJAY KUMAR AND ORS.	March 30, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SHRI BANNU AND ORS.	May 13, 2011
UNION OF INDIA (UOI) AND ORS. Vs. GIRISH TRIVEDI	May 9, 2011
UNION OF INDIA (UOI) AND ORS. Vs. CHARAN SINGH	February 21, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SHRI S.K. ROY	February 11, 2011
UNION OF INDIA (UOI) AND ORS. Vs. HARDWARI LAL	January 19, 2011
UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING AND ANR. Vs. TARLOK SINGH	March 10, 2011
UNION OF INDIA (UOI) THROUGH SH. S.S.N. MURTHY, CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES Vs. S.K. SRIVASTAVA	April 28, 2011
UNION OF INDIA AND ORS. Vs. RAVINDER SINGH AND ANR.	August 25, 2011
UNION PUBLIC SERVICE COMMISSION Vs. N SUGATHAN	December 12, 2011
UNION PUBLIC SERVICE COMMISSION Vs. GYAN PRAKASH SRIVASTAVA	May 16, 2011
UNIQUE INNOVATION PVT LTD Vs. MCD	February 3, 2011
UNITED BANK OF INDIA Vs. NATIONAL RESEARCH DEVELOPMENT CORP	February 14, 2011
UNITED BANK OF INDIA Vs. J.D. GUPTA AND ORS.	March 14, 2011
UNITED BIOTECH PVT LTD Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LTD	July 4, 2011
UNITED BROTHERS Vs. AZIZ ULGHANI	May 3, 2011
UNITED CUTLERY WORKS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	May 6, 2011
UNITED INDIA ASSURANCE COMPANY LTD Vs. AHILYA DEVI	July 7, 2011
UNITED INDIA CONSTRUCTION & COMMUNICATION PVT. LTD. Vs. BHARTI INFOTEL LTD.	December 14, 2011
UNITED INDIA INSURANCE CO LTD Vs. SUDHA RANI	December 15, 2011
UNITED INDIA INSURANCE CO LTD Vs. RADHA DEVI	September 28, 2011
UNITED INDIA INSURANCE CO LTD Vs. NEENA SOMANI	September 13, 2011
UNITED INDIA INSURANCE CO LTD Vs. SANTOSH	August 3, 2011
UNITED INDIA INSURANCE CO LTD Vs. JASWANT SINGH	September 9, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. ANUP KAUR	April 28, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. KAMINI KHANNA & ORS.	November 18, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. NATIONAL SECURITY ASSURANCE CO. LTD.	March 22, 2011
UNITED INDIA INSURANCE COMPANY LTD. Vs. KAMLESH KUMAR AND ORS.	September 26, 2011
UNITED INDIA PERIODICALS P LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	December 7, 2011
UNITED PHOSPHORUS LTD Vs. SUNITA NARAIN	March 15, 2011
UNIVERSITY OF DELHI Vs. VANDANA KANDARI	January 10, 2011
UNIVERSITY OF DELHI Vs. VARUN KAPUR	May 4, 2011
UNIVERSITY OF DELHI Vs. TANVI YADAV	June 3, 2011
UOI Vs. INDIAN RAILWAYS CIVIL ENGINEERING OFFICER ASSOCIATION	May 30, 2011
UOI Vs. DHARAM SINGH	May 2, 2011
UOI Vs. SAROOP CHAND	April 25, 2011
UOI Vs. JAI CHAND	August 5, 2011
UOI Vs. PRATAP SINGH	August 5, 2011
UOI Vs. SATISH NANDAN	January 6, 2011
UOI Vs. MANOJ SINGHANIA	January 14, 2011
UOI Vs. PREM KUMAR	February 14, 2011
UOI Vs. GIRISH PAL	March 29, 2011
UOI Vs. SUDHA GUPTA	February 17, 2011
UOI Vs. HARI PRASAD	March 1, 2011
UOI Vs. JAI KANWAR KAUSHIK	February 25, 2011
UOI Vs. SHRI VIRENDER KUMAR YADAV	March 9, 2011
UOI Vs. R C BAJPAYEE	September 28, 2011
UOI Vs. SH. CHATTARSAL SEHRAWAT	September 12, 2011
UOI Vs. SNEH LATA	January 24, 2011
UOI Vs. FARID	November 2, 2011
UOI & ORS. Vs. RAM SINGH & ANR.	December 16, 2011
UOI & ORS. Vs. SH. KAILASH CHANDRA GUPTA	December 16, 2011
UOI & ORS. Vs. PRAKASH CHANDRA & ORS.	December 19, 2011
UOI & ORS. Vs. SH. B.D. PHULARA	October 10, 2011
UOI AND ANR Vs. RAM AVTAR SINGH GOTHWAL	May 2, 2011
UP STATE ROAD TRANSPORT CORPORATION Vs. REEMPA DEVI	September 19, 2011
UPENDER SAHNI Vs. STATE	March 11, 2011
UPENDER SHARMA Vs. MANGAT RAM	April 27, 2011
UPENDRA PRAKASH BALODI Vs. UOI	February 24, 2011
UPPER INDIA TRADING COMPANY PVT LTD Vs. SHOBHA ASRANI	July 27, 2011
UPPER INDIA TRADING COMPANY PVT. LTD. Vs. SMT. SHOBHA ASRANI	August 27, 2011
URMIL Vs. GOVT OF NCT OF DELHI	September 16, 2011
URMILA DEVI Vs. JEET SINGH	April 18, 2011
URMILA PUNERA Vs. UNION OF INDIA	March 25, 2011
USHA DEVI Vs. GOVT OF NCT OF DELHI	December 16, 2011
USHA DEWANI Vs. PARAS RAM T DEWANI	February 18, 2011
USHA DEWANI Vs. PARAS RAM T DEWANI	February 14, 2011
USHA GUPTA Vs. SUBASH CHAND TYAGI	November 28, 2011
USHA RANI Vs. PRITAM SINGH	September 30, 2011
USHA RANI & ORS. Vs. PRITAM SINGH & ORS.	November 29, 2011
USHAK KAAL ADVERTISING (P) LTD. Vs. SHRI K.L. SHROFF AND ANR.	January 21, 2011
UTTAM SUCROTECH INTERNATIONAL P LIMITED Vs. UNION OF INDIA	January 7, 2011
UTTAR PRADESH BIHAR NAAGRIK PARISHAD Vs. STATE OF NCT OF DELHI	August 10, 2011
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMWATI	December 19, 2011
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BALDEV	September 30, 2011
V AGGARWAL INDUSTRIES Vs. GOVT OF NCT OF DELHI	July 29, 2011
V K AGGARWAL Vs. VIJAY KUMAR	September 27, 2011
V K CHATURVEDI Vs. UNION OF INDIA	August 2, 2011
V K CONSTRUCTIONS WORKS LTD Vs. ABDUL KHALIQUE	January 17, 2011
V K SOOD ENGINEERS AND CONTRACTORS Vs. PUNJAB NATIONAL BANK	August 12, 2011
V MARY AJITHA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD	May 10, 2011
V P SHARMA Vs. MANU KHANNA	May 6, 2011
V S PARMAR Vs. STATE GOVT OF NCT OF DELHI	August 9, 2011
V. MOHAN Vs. STATE	May 19, 2011
V.K. JAIN Vs. RANBAXY LABORATORIES LTD	January 25, 2011
V.K. MATTA Vs. CHIEF SECRETARY, GOVT. OF NCT OF DELHI AND ORS.	April 29, 2011
V.K.SHARMA Vs. MITTHU	December 13, 2011
VACATION RESORTS INTERNATIONAL, (HILLS) PVT. LTD. AND ORS. Vs. DHARMENDRA NARAYAN SENAPATI AND ORS.	January 25, 2011
VAIDYA JAGJIT SINGH Vs. UNION OF INDIA	October 14, 2011
VAKEEL Vs. STATE OF DELHI	March 11, 2011
VANASHTHALI TEXTILES INDUSTRIES LTD Vs. REGENCY EXPORTS PRIVATE LTD	December 15, 2011
VANSH EXPORTS INC Vs. KRIPAL IMPORT EXPORTS PVT LTD	April 19, 2011
VARDAN BUILDCON Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 24, 2011
VARDHMAN CABLES INDIA PVT. LTD. Vs. MAHANAGAR TELEPHONE NIGAM LTD. AND ANR.	September 29, 2011
VARGAS JOSEANTONIA MAURICIO Vs. DRI	February 11, 2011
VARGHESE B Vs. DIRECTOR GENERAL BSF	August 24, 2011
VARINDER BHARTI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	July 11, 2011
VARUN AGARWAL Vs. STATE AND ORS.	March 29, 2011
VARUN BHAMBRI Vs. STATE & ANR.	November 23, 2011
VARUN GUPTA Vs. UNION OF INDIA	February 2, 2011
VARUN KUMAR Vs. BHARAT SANCHAR NIGAM LTD	September 15, 2011
VARUN KUMAR Vs. STATE NCT OF DELHI	December 1, 2011
VARUN KUMAR AGARWAL Vs. UNION OF INDIA	March 3, 2011
VARUN SHARMA Vs. STATE NCT DELHI	May 20, 2011
VASDEV NARANG Vs. LT GOVERNOR GNCT OF DELHI AND ORS	May 4, 2011
VAYAM TECHNOLOGIES LTD Vs. CONTAINER CORPORATION OF INDIA LTD	May 20, 2011
VED BHUSHAN SHARMA Vs. ALKA SHARMA	March 22, 2011
VED M RAO Vs. SECRETARY MINISTRY OF INFORMATION AND BROADCASTING	September 5, 2011
VED PRAKASH Vs. RAJENDER PARSHAD	August 17, 2011
VED PRAKASH Vs. SRI OM	October 31, 2011
VED PRAKASH & ORS. Vs. NARAYAN PAL @ NARAYAN SINGH & ANR.	December 13, 2011
VED PRAKASH GULATI Vs. KUSUM	July 8, 2011
VED PRAKASH SAINI Vs. STATE NCT OF DELHI	December 13, 2011
VEENA AHUJA Vs. CENTRAL EXCISE	March 23, 2011
VEENA BANSAL Vs. RAGHURAJ	April 4, 2011
VEEPLAST HOUSEWARE PRIVATE LTD Vs. BONJOUR INTERNATIONAL	June 2, 2011
VEER MAHENDRA PRAKASH SINGH Vs. MANAGEMENT OF SHARDA DEVI SANSKRIT VIDHAYAPEETH	August 17, 2011
VEERPAL ALIAS VEERU Vs. STATE NCT OF DELHI	October 13, 2011
VENAD PROPERTIES (P) LTD Vs. COMMISSIONER OF INCOME TAX	November 11, 2011
VENTURE INDIA PROPERTIES P LTD Vs. CAPT MANMOHAN SINGH KOHLI	March 29, 2011
VENU GOPAL Vs. UNIVERSITY OF DELHI	February 1, 2011
VENUS SUGAR LTD Vs. NISHI CHOPRA	March 9, 2011
VERMA LEATHER FACTORY AND TANNERY PVT LTD Vs. GULSHAN RAI	October 14, 2011
VF SERVICES UK LIMITED Vs. UNION OF INDIA	November 21, 2011
VIBHA VERMA Vs. DELHI TECHNOLOGICAL UNIVERSITY	November 30, 2011
VIBHAV VIKRANT Vs. CHAIRMAN NTRO	February 3, 2011
VIBHOR ANAND Vs. VICE CHANCELLOR GURU GOBIND SINGH	March 3, 2011
VICKY KUMAR & ORS. Vs. STATE OF DELHI & ORS.	October 17, 2011
VICKY MAKAN Vs. STATE	January 28, 2011
VICTOR BENNET Vs. UOI	May 30, 2011
VIDARBHA PAPER MILLS Vs. UNION OF INDIA	December 1, 2011
VIDUR MALIK Vs. RITIKA BOOK HOUSE	May 4, 2011
VIDYA DEVI Vs. RAMWATI DEVI	July 26, 2011
VIDYA DEVI Vs. RAMATI DEVI	January 21, 2011
VIDYAWATI Vs. FINANCIAL COMMISSIONER DELHI	January 17, 2011
VIDYAWATI Vs. UNION OF INDIA	January 12, 2011
VIGRO FROZEN FOODS P LTD Vs. S K GANDHI	November 28, 2011
VIJAI KUMAR Vs. UNION OF INDIA	April 8, 2011
VIJAY Vs. STATE	December 15, 2011
VIJAY GUPTA Vs. GURSHARAN SINGH SANDHU	January 18, 2011
VIJAY GUPTA Vs. MOHD ARIFEEN	August 3, 2011
VIJAY JAIN Vs. HONBLE LT GOVERNOR GOVERNMENT OF NCT OF DELHI	April 25, 2011
VIJAY KUMAR Vs. UOI	August 19, 2011
VIJAY KUMAR Vs. GOVERNMENT OF NCT OF DELHI AND ORS.	March 29, 2011
VIJAY KUMAR AGARWAL Vs. UNITED PHOSPHORUS LTD	August 8, 2011
VIJAY KUMAR AGGARWAL & ANR. Vs. SANJAY SINGH & ORS.	November 29, 2011
VIJAY KUMAR ALIAS VIJAY Vs. STATE	October 3, 2011
VIJAY KUMAR ARORA Vs. STATE OF NCT OF DELHI	February 11, 2011
VIJAY KUMAR CHADHA Vs. CBI	May 31, 2011
VIJAY KUMAR SHARMA Vs. PUNJAB AND SIND BANK	August 25, 2011
VIJAY KUMAR SHARMA Vs. GOVT. OF NCT OF DELHI	February 3, 2011
VIJAY KUMAR YADAV Vs. STATE GOVT OF NCT OF DELHI	February 3, 2011
VIJAY LAMA Vs. STATE	December 16, 2011
VIJAY LAXMI Vs. STATE	February 28, 2011
VIJAY NAYYAR Vs. OM PRAKASH MALIK	July 11, 2011
VIJAY PAL SINGH Vs. STATE OF DELHI	July 8, 2011
VIJAY PANDIT Vs. STATE OF DELHI	January 24, 2011
VIJAY PANDIT Vs. NUTAN PANDIT	April 5, 2011
VIJAY RAM SRIVASTAVA Vs. UNION OF INDIA (UOI) AND ORS.	February 10, 2011
VIJAY REHAL Vs. DELHI DEVELOPMENT AUTHORITY	November 21, 2011
VIJAY SAKHIJA Vs. STATE	October 18, 2011
VIJAY SAREEN Vs. DAEWOO MOTORS INDIA LTD.	February 22, 2011
VIJAY SINGH Vs. RAM BHAJ VERMA	September 15, 2011
VIJAY SINGH Vs. STATE	January 7, 2011
VIJAYA BANK Vs. GAMBRO NEXIM INDIA MEDICALS PVT LTD	May 4, 2011
VIJAYA BANK Vs. SH. RISHI RAJ JAIN	November 17, 2011
VIJAYA LAXMI Vs. ARCHAEOLOGICAL SURVEY OF INDIA & ORS	October 10, 2011
VIJENDER KUMAR SANGHI Vs. D.D.A. AND ANR.	August 10, 2011
VIJENDER SINGH Vs. NARINDER SINGH	November 15, 2011
VIJENDER SINGH Vs. EICHER MOTORS LIMITED	May 5, 2011
VIKAS Vs. STATE OF NCT OF DELHI	November 9, 2011
VIKAS Vs. SACHIDA NAND DUBEY	September 2, 2011
VIKAS BAKSHI Vs. UOI	November 29, 2011
VIKAS BANSAL Vs. STATE NCT OF DELHI	February 9, 2011
VIKAS GACHLI Vs. COMPETITION COMMISSION OF INDIA	September 1, 2011
VIKAS PAREEK Vs. UNION OF INDIA	December 19, 2011
VIKAS TYAGI Vs. STATE	September 1, 2011
VIKAS YADAV Vs. STATE OF U.P. AND ANR.	April 26, 2011
VIKASH KUMAR SINGH Vs. UNIVERSITY OF DELHI	January 12, 2011
VIKRAM BAKSHI Vs. SONIA KHOSLA	February 23, 2011
VIKRAM ENTERPRISES Vs. GOVT OF NCT OF DELHI	January 11, 2011
VIKRAM KAUSHIK & ANR. Vs. VIVEK KAUSHIK	December 13, 2011
VIKRAMADITYA BHARTIA Vs. DDA	September 6, 2011
VIKRAMADITYA BHARTIA Vs. DDA	September 19, 2011
VIKRAMJEET SINGH SAMBYAL Vs. UOI	February 17, 2011
VIMAL CHANDRA PANDEY Vs. UNION OF INDIA	September 21, 2011
VIMAL KANTA Vs. J M KOHLI	January 13, 2011
VIMAL KUMAR Vs. RAMESH NEGI	April 1, 2011
VINAY KUMAR MALHOTRA Vs. VASHIST MALHOTRA	December 5, 2011
VINAY KUMAR SHARMA Vs. UNION OF INDIA	March 17, 2011
VINAY MEHTA & ANR. Vs. BANK OF INDIA	November 29, 2011
VINAY SHARMA Vs. UNION OF INDIA	July 7, 2011
VINAY SHRAFF Vs. DEEPIKA JAIN	April 6, 2011
VINAYAK DALMIA Vs. UNIVERSITY OF DELHI AND ORS.	May 20, 2011
VINEET GODHAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	April 25, 2011
VINEET JAIN Vs. STATE NCT OF DELHI	October 10, 2011
VINEET MEHTA Vs. UOI	May 31, 2011
VINESH SINGH Vs. UOI	October 17, 2011
VINEY KUMAR MAHAJAN Vs. VISHAMBHARI DEVI	November 1, 2011
VINITA Vs. DENESH SINGH & ORS.	December 8, 2011
VINITA & ANR. Vs. STATE N.C.T. OF DELHI	December 5, 2011
VINOD Vs. MANOJ KUMAR	August 30, 2011
VINOD Vs. STATE NCT OF DELHI	May 10, 2011
VINOD @ RAMESH Vs. STATE	September 28, 2011
VINOD @ RAMESH Vs. STATE	September 29, 2011
VINOD ANAND Vs. KIRAN SURI	December 16, 2011
VINOD CHAND SUD Vs. SURESH KUMAR	May 11, 2011
VINOD GUPTA Vs. SH. PARMOD MANCHANDA	February 22, 2011
VINOD KUMAR Vs. STATE	March 18, 2011
VINOD KUMAR Vs. STATE	February 1, 2011
VINOD KUMAR Vs. STATE	October 13, 2011
VINOD KUMAR Vs. RANBIR SINGH	August 11, 2011
VINOD KUMAR Vs. DELHI TRANSPORT CORPORATION	March 4, 2011
VINOD KUMAR Vs. BOHAT RAM AND ORS.	August 12, 2011
VINOD KUMAR AND ORS. Vs. KISHAN DEVI AND ORS.	January 20, 2011
VINOD KUMAR AND ORS. Vs. SMT. KRISHNA DEVI AND ANR.	February 18, 2011
VINOD KUMAR BABUTA Vs. ANIL KUMAR BABUTA AND ORS.	September 7, 2011
VINOD KUMAR KASHYAP Vs. CBI	July 25, 2011
VINOD LAMBA Vs. O P HASIJA	March 1, 2011
VINOD SHARMA Vs. STATE N C T OF DELHI	February 3, 2011
VINOD SHARMA Vs. STATE	July 11, 2011
VINOD SINGH Vs. GOVT OF N C T DELHI	July 4, 2011
VINOD TIWARI Vs. GOVT OF NCT OF DELHI	April 1, 2011
VIPIN KUMAR Vs. UOI	May 31, 2011
VIPIN KUMAR MITTAL Vs. LOK SABHA SECRETARIAT	September 6, 2011
VIPIN TYAGI Vs. ROOPA TYAGI	February 18, 2011
VIPUL MEDCORP TPA PVT LTD Vs. CENTRAL BOARD OF DIRECT TAXES	September 30, 2011
VIR SINGH Vs. UNION OF INDIA & ORS.	October 21, 2011
VIR SINGH Vs. STATE	March 18, 2011
VIRENDER Vs. STATE	April 20, 2011
VIRENDER KUMAR Vs. UOI	August 9, 2011
VIRENDER KUMAR Vs. ASHOK KUMAR	December 2, 2011
VIRENDER KUMAR Vs. P K PRADHAN	September 6, 2011
VIRENDER KUMAR AND ANR. Vs. JASWANT RAI AND ANR.	March 10, 2011
VIRENDER PAL Vs. STATE	March 22, 2011
VIRENDER SINGH Vs. STATE BANK OF INDIA	December 12, 2011
VIRENDER SINGH BIDHURI Vs. STATE OF DELHI	October 19, 2011
VIRENDER VASHISHT & ANR. Vs. SHAM LAL DECD. & ORS.	November 22, 2011
VIRENDER YADAV Vs. CENTRAL BOARD OF SECONDARY EDUCATION	December 2, 2011
VIRENDER YADAV Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.	December 1, 2011
VIRENDER YADAV ALIAS VICKY ALIAS CHHOTU Vs. STATE OF DELHI	September 13, 2011
VIRENDRA SAHLOT Vs. GURVIR INDER SINGH	September 23, 2011
VIRESHWAR SINGH Vs. MCD	July 5, 2011
VIRPAL ALIAS RAJU ALIAS VIRA Vs. STATE OF NCT OF DELHI	October 13, 2011
VISHAL ENGINEERS & BUILDERS Vs. INDIAN OIL CORPORATION LIMITED	November 30, 2011
VISHAL EXPORTS OVERSEAS LTD Vs. HAMBURG BULK CARRIERS	February 10, 2011
VISHAL KUMAR SHARMA & ANR. Vs. STATE & ANR.	May 18, 2011
VISHAL SURGICAL EQUIPMENT CO Vs. DRUG CONTROLLER GENERAL OF INDIA	October 20, 2011
VISHAL YADAV Vs. STATE OF U.P.	February 24, 2011
VISHAL YADAV Vs. THE DEPUTY COMMISSIONER OF POLICE RECRUITMENT CELL	May 23, 2011
VISHWA AHIMSA SANGH Vs. PANCHSHEEL MARKETING P LTD	July 5, 2011
VISHWA MITTER THUKRAL Vs. UNION OF INDIA	August 8, 2011
VISHWA NATH GUPTA Vs. MCD	February 1, 2011
VISHWANATH KHANNA Vs. UNION OF INDIA	June 3, 2011
VISHWANATH KHANNA AND SONS Vs. BANK OF BARODA	April 25, 2011
VITASTA PUBLISHING PRIVATE LTD Vs. GEORG THIEME VERLAG KG	August 8, 2011
VITASTA PUBLISHING PRIVATE LTD Vs. GEORG THIEME VERLAG KG	January 20, 2011
VIVEK METAL INDUSTRIES Vs. P O L C	January 12, 2011
VIVEKANAND JHA Vs. UNION OF INDIA	August 5, 2011
VIVEKY RAI Vs. UOI	August 30, 2011
VLS FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 10, 2011
VODAFONE ESSAR LTD. Vs. VODAFONE ESSAR INFRASTRUCTURE LTD.	March 29, 2011
VP SINGH Vs. MTNL	June 2, 2011
VRA ROAD LINES Vs. BANK OF BARODA	August 19, 2011
VRINDA GAUR & ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.	December 14, 2011
WAHID AHMED Vs. STATE	August 11, 2011
WAKILA Vs. STATE	February 14, 2011
WALAITI LAL KOHLI Vs. EARL CHAWLA P LTD	September 19, 2011
WALEESH AHMED Vs. UOI	April 26, 2011
WASIMUDDIN Vs. UNION OF INDIA (UOI) AND ORS.	May 19, 2011
WAZIRPUR INDUSTRIAL POLLUTION CONTROL CETP Vs. LT GOVERNER STATE NCT OF DELHI	September 27, 2011
WELL PROTECT MANPOWER SERVICES PVT LTD Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	December 16, 2011
WESTERN INDIA GENUINE GHEE CO P LTD Vs. UNION OF INDIA	July 18, 2011
WG CDR MANISHA KRISHNATRI RETD Vs. UOI	August 11, 2011
WG CDR Y S TOMAR Vs. CENTRAL BUREAU OF INVESTIGATION	July 5, 2011
WHITE METALS P LTD Vs. KANIKA METALS P LTD	September 1, 2011
WIN CABLE AND DATACOM PVT LTD Vs. GRASS LINK ADVERTISING PVT LTD	March 15, 2011
WING COMM S SAWHNEY Vs. U O I	February 17, 2011
WING COMMANDER Vs. UNION OF INDIA	February 28, 2011
WIRE & FABRIKS (SA) LTD Vs. APPROPRIATE AUTHORITY, INCOME TAX DEPARTMENT	November 11, 2011
WOLLAQUE VENTILATION AND CONDITIONING PVT LTD Vs. STERLING TOOLS LTD	February 18, 2011
WOOL WORTH INDIA LTD Vs. UNION OF INDIA	February 23, 2011
WORKMAN SH MOHAN RAM Vs. UNIVERSAL FERRO AND ALLIED CHEMICALS LTD	April 18, 2011
Y S TOMAR Vs. FOOD CORPORATION OF INDIA	August 30, 2011
Y.D. SHARMA & ORS. Vs. UNION OF INDIA & ORS.	November 30, 2011
Y.N. SHARMA Vs. UNION OF INDIA (UOI) AND ORS.	May 4, 2011
Y.P. KHANNA Vs. P.P. KHANNA	March 30, 2011
YADUNATH SINGH Vs. UOI	August 12, 2011
YAKUB ALI Vs. DY DIRECTOR WILD LIFE PROTECTION	August 26, 2011
YAMAHA MOTOR INDIA P LTD Vs. SARLA SAHNI	December 22, 2011
YARO KHAN @ AHMAD SHAH Vs. UOI	September 12, 2011
YARO KHAN ALIAS AHMAD SHAH Vs. UNION OF INDIA	October 19, 2011
YASH PAL Vs. CHAMPA LAL CHARORIA	August 23, 2011
YASH PAL Vs. DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH	May 23, 2011
YASHBIR SINGH Vs. LT GOVERNOR OF DELHI	January 18, 2011
YASHPAL Vs. GOVT OF NCT OF DELHI	April 7, 2011
YASHWANTI Vs. ISHWAR SINGH	July 15, 2011
YASWANT KUMAR Vs. STATE	February 4, 2011
YATHARTH GUPTA Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY	August 30, 2011
YATISH KUMAR Vs. STATE	December 19, 2011
YOGENDER KUMAR Vs. RAM KISHAN GUPTA	July 5, 2011
YOGENDER SINGH Vs. PREM LATA	March 16, 2011
YOGESH Vs. STATE	January 4, 2011
YOGESH DUGGAL Vs. STATE	March 31, 2011
YOGESH SHARMA Vs. STATE GOVT OF NCT DELHI	July 18, 2011
YOGESH YADAV Vs. UNION OF INDIA	August 5, 2011
YOGESH YADAV Vs. UNION OF INDIA (UOI) AND ANR.	May 24, 2011
YOGITA Vs. GOVERNMENT OF NCT OF DELHI	January 31, 2011
YUDHVIR SINGH Vs. LAND ACQUISITION COLLECTOR	May 24, 2011
YUDHVIR SINGH Vs. KARTAR SINGH	November 23, 2011
ZAHID PARWEZ Vs. UOI	October 21, 2011
ZAHIDA BEGUM Vs. AKHTAR ALI	November 21, 2011
ZAMINDAR MOTOR TRANSPORT CO P LTD Vs. NEW INDIA ASSURANCE CO	December 19, 2011
ZEENAT INSAF Vs. SUDHANSU BHATTACHARYA	January 11, 2011
ZILE SINGH Vs. STATE OF DELHI	April 27, 2011
ZILE SINGH & ORS. Vs. STATE NCT OF DELHI & ORS.	October 31, 2011
ZILE SINGH (DECEASED) THROUGH LEGAL HEIRS AND OTHERS Vs. UNION OF INDIA	November 23, 2011
ZIPPO MANUFACTURING COMPANY Vs. ANIL MOOLCHANDANI	October 31, 2011
ZULFIQUAR KHAN Vs. UOI	July 15, 2011
ZUNED KHAN Vs. AMITY UNIVERSITY	February 2, 2011

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