A AND B Vs. STATE
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May 25, 2009 |
A B G INFRALOGISTICS LTD Vs. INDIAN OIL CORPORATION LTD
|
September 16, 2009 |
A C DHAWAN GUN HOUSE Vs. GOVT OF N C T OF DELHI
|
April 8, 2009 |
A I SINGH Vs. UOI
|
April 16, 2009 |
A J K FERNANDEZ Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 14, 2009 |
A K ARORA Vs. NATIOANL BUILDING CONSTRUCTIONS CORPORATION LTD
|
February 20, 2009 |
A K BHARDWAJ Vs. UNION OF INDIA
|
July 29, 2009 |
A K G EXIM PVT LTD Vs. EFESAN DEMIR SANAYI VE TICARET A S
|
September 23, 2009 |
A K JAISON Vs. STATE
|
March 27, 2009 |
A K JAJODIA Vs. STATE
|
May 27, 2009 |
A L MEHTA Vs. NIIT LTD
|
February 10, 2009 |
A M F EXPORTS Vs. HIMMAT SINGH
|
August 26, 2009 |
A N SHUKUL Vs. PHILIPS INDIA
|
September 7, 2009 |
A R CHADHA & CO (INDIA) P LTD Vs. WORKMAN BALDEV SINGH & ANR
|
December 14, 2009 |
A. DAYANAND CHANDELA Vs. CHIEF ELECTROAL OFFICER
|
July 23, 2009 |
A.B. GUPTA Vs. RAJBIR SINGH AND ORS.
|
May 4, 2009 |
A.K. SINHA Vs. MAHANAGAR TELEPHONE NIGAM LTD. AND ORS.
|
October 30, 2009 |
A.K. VERMA Vs. GOVERNOR
|
July 30, 2009 |
A.M. ATTAR Vs. CENTRAL INFORMATION COMMISSIONER AND ORS.
|
September 24, 2009 |
A.P. GULATI Vs. LAND & DEVELOPMENT OFFICE
|
October 27, 2009 |
A.S. SACHDEVA AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
October 6, 2009 |
A.S. SACHDEVA AND SONS (P) LTD Vs. DEHLI DEVELOPMENT AUTHORITY
|
August 7, 2009 |
AADHAR STUMBH TOWNSHIP PVT LTD Vs. DELHI DEVLOPMENT AUTHORITY
|
July 28, 2009 |
AADHAR STUUMB TOWNSHIP P. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 16, 2009 |
AADIK EXPORTS Vs. DIRECTORATE OF ENFORCEMENT
|
August 17, 2009 |
AARTI SABHARWAL Vs. JITENDER SINGH CHOPRA
|
November 18, 2009 |
AARTI SABHARWAL Vs. JITENDER SINGH CHOPRA
|
August 18, 2009 |
AAS MOHD ALIAS JAVED ALIAS BIRJU Vs. STATE NCT OF DELHI
|
September 10, 2009 |
ABDUL AZIZ Vs. D.D.A.
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February 9, 2009 |
ABDUL LATIF Vs. NASIR AHMED
|
November 6, 2009 |
ABDUL MUNEER Vs. MOINUDDIN
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March 24, 2009 |
ABDUL QASIM Vs. STATE
|
October 15, 2009 |
ABDUL RAHIM Vs. STATE DELHI ADMN
|
October 22, 2009 |
ABDUL WAHID @ CHACHU Vs. THE STATE (NCT OF DELHI)
|
March 13, 2009 |
ABHA DAVE Vs. DIRECTOR ARMY INSTITUTE OF MANAGEMENT AND TECHNOLOGY
|
May 28, 2009 |
ABHA TYAGI Vs. STATE
|
April 13, 2009 |
ABHAY SINGH KUSHWAHA AND ANR Vs. JAMIA MILLIA ISLAMIA
|
September 25, 2009 |
ABHAY TYAGI Vs. STATE NCT OF DELHI
|
March 24, 2009 |
ABHAY TYAGI Vs. STATE OF DELHI
|
March 3, 2009 |
ABHAY TYAGI Vs. STATE (NCT OF DELHI)
|
February 24, 2009 |
ABHERAJ JASWAL Vs. GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED AND ORS.
|
July 15, 2009 |
ABHEY RAM Vs. FOOD CORPORATION OF INDIA AND ANR.
|
February 26, 2009 |
ABHIMANYU SINGH Vs. DELHI UNIVERSITY
|
August 27, 2009 |
ABHINAV GUPTA Vs. STATE
|
October 29, 2009 |
ABHISHEK ANTIL Vs. NATIONAL AVIATION COMPANY OF INDIA LTD.
|
July 24, 2009 |
ABHISHEK INDUSTRIAL CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
October 23, 2009 |
ABHISHEK SAINI Vs. UNIVERSITY OF DELHI AND ANR.
|
August 13, 2009 |
ABID MALIK Vs. UNION OF INDIA
|
May 4, 2009 |
ABUL KALAM (ADVOCATE) Vs. STATE OF (NCT) DELHI AND ORS.
|
December 4, 2009 |
ABW INFRASTRUCTURE LTD. AND ORS. Vs. RAIL LAND DEVELOPMENT AUTHORITY AND ANR.
|
December 10, 2009 |
AC SUDEVANANDA AVADHUTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 21, 2009 |
ACHINT KAUR UPPAL Vs. DEEPAK KUMAR AND ORS.
|
May 4, 2009 |
ACHINTYA MANDAL Vs. CHAITANYA AGRO PRODUTS
|
February 10, 2009 |
ACTION CONSTRUCTION EQUIPMENT Vs. GULATI INDUSTRIAL FABRIC P LTD
|
April 13, 2009 |
ADARSH BHUSHAN MITRA Vs. STATE GOVT OF NCT
|
December 16, 2009 |
ADARSH KAUR GILL Vs. AJIT SINGH
|
January 27, 2009 |
ADDITIONAL COMMISSIONER OF POLICE Vs. JAGBIR SINGH
|
March 13, 2009 |
ADITYA GOEL AND ANR. Vs. NALINI STEWART AND ORS.
|
April 23, 2009 |
ADITYA INSTITUTE OF TECHNOLOGY Vs. GOVERNMENT OF NCT OF DELHI
|
July 3, 2009 |
ADITYA KUMAR Vs. UPSC AND ANR.
|
May 19, 2009 |
ADOBE SYSTEMS Vs. P. BHOOMINATHAN
|
March 5, 2009 |
ADOBE SYSTEMS INC Vs. K. KANNAN
|
March 23, 2009 |
ADOBE SYSTEMS INC. AND ORS. Vs. THINKING MACHINE PVT. LTD.
|
January 15, 2009 |
ADOBE SYSTEMS INCORPORATED Vs. A RAY
|
April 8, 2009 |
ADOBE SYSTEMS, INC. AND ANR. Vs. MR. MAHINDRA SAXENA AND ANR.
|
July 7, 2009 |
ADONIS INDIA Vs. ASHU ELECTRONICS & REFRIGERATION
|
August 21, 2009 |
ADRASH GUPTA Vs. STATE OF NCT OF DELHI
|
October 26, 2009 |
AGARWAL GRAIN SYNDICATES Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
|
November 23, 2009 |
AGC FLAT GLASS EUROPE SA Vs. ANAND MAHAJAN
|
September 10, 2009 |
AGENCY SALES LIMITED Vs. DELHI VIDYUT BOARD
|
July 3, 2009 |
AGGARWAL & MODI ENTERPRISES (CINEMA PROJECT) PRIVATE LTD Vs. NEW DELHI MUNICIPAL CORPORATION
|
January 9, 2009 |
AGGARWAL INDUSTRIAL CORPN Vs. STATE BANK OF INDIA
|
January 29, 2009 |
AGGARWAL PACKERS AND LOGISTICS PVT LTD Vs. DRS LOGISTICS PVT LTD
|
November 25, 2009 |
AGGARWAL STRUCTURAL CONSULTANTS (P) LTD Vs. UNION OF INDIA
|
May 14, 2009 |
AGGRESSIVE EXPORTS INDUSTRIES PVT LTD Vs. RAM KUMAR
|
November 9, 2009 |
AGI LOGISTICS INC AND ANR. Vs. MR. SHER JANG BHADHUR AND ANR.
|
September 16, 2009 |
AGM PROTECTION DEVICES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 24, 2009 |
AGNI CONSTRUCTIONS PVT. LTD. Vs. GNB BROTHERS PVT. LTD.
|
February 16, 2009 |
AGRO TECH FOODS LTD. Vs. SUDHA CHURIWAL
|
March 31, 2009 |
AHMED ALI SARDAR Vs. STATE
|
April 6, 2009 |
AIA ENGINEERING LTD. Vs. MAGOTTEAUX INTERNATIONAL S.A. AND ORS.
|
November 11, 2009 |
AIDS HEALTHCARE FOUNDATION INDIA CARES Vs. NATIONAL AIDS CONTROL ORGANIZATION
|
August 28, 2009 |
AIR INDIA LTD Vs. RAKESH BEDI
|
March 20, 2009 |
AIRPORT AUTHORITY OF INDIA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
|
October 15, 2009 |
AISHI LAL SALUJA Vs. DHARAMBIR AND ORS.
|
May 4, 2009 |
AITA RAM Vs. HINDUSTAN TIMES LTD
|
October 12, 2009 |
AJAY A.P. TOPPO Vs. UNION OF INDIA (UOI) AND ORS.
|
August 19, 2009 |
AJAY ENTERPRISES P LTD Vs. MCD
|
May 6, 2009 |
AJAY GUPTA Vs. NORTH CENTRAL ZONE CULTURAL CENTRE
|
November 9, 2009 |
AJAY INDUSTRIAL CORPN Vs. DIR. GENERAL, FOREIGN TRADE
|
July 16, 2009 |
AJAY KUMAR Vs. STATE
|
December 11, 2009 |
AJAY KUMAR Vs. STATE
|
October 20, 2009 |
AJAY KUMAR Vs. PANDIT MUNSHI RAM AND ASSOCIATES P LTD
|
September 16, 2009 |
AJAY KUMAR Vs. STATE OF NCT OF DELHI
|
April 15, 2009 |
AJAY KUMAR AND ORS. Vs. KILLBURN OFFICE AUTOMATION LTD.
|
March 27, 2009 |
AJAY KUMAR JAIN Vs. BALJIT KAUR JAIN
|
May 21, 2009 |
AJAY KUMAR SANGHI Vs. DELHI POLICE AND ORS.
|
January 9, 2009 |
AJAY KUMAR SANGHI Vs. DELHI POLICE
|
September 1, 2009 |
AJAY MAKHIJA Vs. DOLLARMINE EXPORTS PVT LTD
|
August 19, 2009 |
AJAY PAL @ AJIT SINGH Vs. THE STATE
|
May 12, 2009 |
AJAY SAGAR & ANR. Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
April 13, 2009 |
AJAY SERVICE STATION Vs. ITS WORKMAN SH. DILGABH SINGH AND 7 ORS.
|
February 16, 2009 |
AJAY VERMA Vs. STATE
|
February 10, 2009 |
AJESH KUMAR Vs. STATE
|
August 6, 2009 |
AJIT MITTAL Vs. HEAT EXCHANGE (P) LTD.
|
September 15, 2009 |
AJIT SINGH Vs. UOI
|
December 4, 2009 |
AJIT SINGH Vs. ADARSH KAUR GILL
|
November 3, 2009 |
AJIT SINGH Vs. STATE GOVT OF NCT OF DELHI
|
May 19, 2009 |
AJIT SINGH Vs. U.O.I.
|
April 30, 2009 |
AJIT SINGH Vs. STATE, GOVT. OF N.C.T. OF DELHI
|
November 24, 2009 |
AKASH DEEP Vs. STATE
|
July 7, 2009 |
AKASH ELECTRONICS Vs. SURESH CHAND
|
January 20, 2009 |
AKBAR Vs. STATE
|
May 29, 2009 |
AKHAND PRATAP SINGH Vs. UNION OF INDIA
|
March 5, 2009 |
AKHIL BHARTIYA LOK KALYAN PARI Vs. UNION OF INDIA (UOI) AND ANR.
|
April 20, 2009 |
AKHIL SACHDEVA Vs. STATE AND ANR.
|
April 22, 2009 |
AKHLAK @ BHURA Vs. STATE OF THE NCT OF DELHI
|
December 2, 2009 |
AKHLAK ALIAS BHURA Vs. STATE G N C T OF DELHI
|
January 14, 2009 |
AKTIEBOLAGET VOLVO Vs. R VENKATACHALAM
|
May 5, 2009 |
AKTIEBOLAGET VOLVO Vs. R VENKATACHALAM
|
May 18, 2009 |
AKUMS DRUGS AND PHARMACEUTICALS LTD. Vs. PANJON PHARMA LTD.
|
August 25, 2009 |
AL HAMAN EXPORT AND IMPORTS Vs. UNION OF INDIA
|
April 8, 2009 |
AL-MADINA CONTRACTING EST. CO. AND SURAJ KANT SOOD Vs. UNION OF INDIA (UOI) AND ORS.
|
March 25, 2009 |
ALANKAR SLIMMING AND CONSMETIC CLINIC PRIVATE LIMITED Vs. SHRI SAMEER BHATIA
|
December 7, 2009 |
ALBERTO CULVER USA INC Vs. NEXUS HEALTH AND HOME CARE P LTD
|
September 10, 2009 |
ALCATEL INDIA Vs. KOSHIKA TELECOM
|
February 9, 2009 |
ALEX P. MOHAN Vs. GOVT. NCT DELHI AND ORS.
|
February 18, 2009 |
ALFA OFFSET PRINTING PRESS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ANR.
|
October 12, 2009 |
ALFA THERM LIMITED Vs. CANARA BANK
|
October 6, 2009 |
ALFA THERM LIMITED Vs. CANARA BANK
|
October 16, 2009 |
ALISHA CHAUDHARY Vs. TARUN CHAUDHARY
|
April 6, 2009 |
ALKA GUPTA Vs. NARENDER KUMAR GUPTA
|
September 7, 2009 |
ALKA GUPTA Vs. NARENDER KUMAR GUPTA
|
March 13, 2009 |
ALKEM LABORATORIES LTD Vs. MEGA INTERNATIONAL P LTD
|
September 14, 2009 |
ALL HARYANA TOURIST TRANSPORT WELFARE ASSOCIATION GURGAON Vs. UNION OF INDIA
|
January 15, 2009 |
ALL INDIA ASSOCIATION OF TEACHER EDUCATORS Vs. UNIVERSITY OF DELHI
|
August 13, 2009 |
ALL INDIA CENTRAL GOVERNMENT HEALTH SCHEME EMPLOYEES ASSOCIATION (DELHI BRANCH) Vs. UNION OF INDIA
|
May 4, 2009 |
ALL INDIA CRIME PREVENTION SOCIETY Vs. UOI
|
May 5, 2009 |
ALL INDIA HELMET MANUFACTURERS ASSN. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 30, 2009 |
ALL INDIA INSTITUTE OF MED SC Vs. RAJESH PRAKASH
|
October 27, 2009 |
ALL INDIA LAWYERS UNION Vs. GOVT. OF NCT OF DELHI
|
September 22, 2009 |
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. GOVERNMENT OF NCT OF DELHI DEPARTMENT OF FORESTS AND WILDLIFE
|
July 14, 2009 |
ALL INDIA PUNJAB NATIONAL BANK WORKERS Vs. PUNJAB NATIONAL BANK
|
October 8, 2009 |
ALLAH NOOR Vs. NCT OF DELHI
|
September 24, 2009 |
ALLIED MOTORS LTD Vs. BHARAT PETROLEUM CORPN LTD
|
May 6, 2009 |
ALOK KUMAR Vs. STATE
|
July 6, 2009 |
ALOK KUMAR Vs. STATE
|
October 15, 2009 |
ALOK THAKAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
December 8, 2009 |
ALORA TRADING COMPANY LTD Vs. JOINT DIRECTOR OPS DELHI
|
August 26, 2009 |
AMAN MEDICAL PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 16, 2009 |
AMANDEEP Vs. STATE
|
March 23, 2009 |
AMAR BANSAL Vs. NORTH DELHI POWER LIMITED
|
May 1, 2009 |
AMAR JYOTI SCHOOL Vs. GOVT. OF THE NATIONAL CAPITAL TERRITORY OF DELHI
|
March 3, 2009 |
AMAR KAUR AND ORS. Vs. TEK CHAND AND ORS.
|
October 26, 2009 |
AMAR NATH Vs. SHEETAL SINGH
|
April 27, 2009 |
AMAR NATH CHARANJI LAL AND CO Vs. TELECOMMUNICATION CONSULTANTS INDIA LTD
|
April 29, 2009 |
AMAR NATH HIRA Vs. D.D.A.
|
December 16, 2009 |
AMAR PAL SINGH Vs. JAWAHAR LAL AND ORS.
|
May 29, 2009 |
AMAR SARKAR Vs. STATE
|
January 23, 2009 |
AMAR SINGH AND ANR. Vs. THE STATE
|
March 12, 2009 |
AMAR SINGH CHAWAL WALA Vs. SHREE VARDHMAN RICE AND GENL MILLS
|
May 29, 2009 |
AMARJEET MISHRA ALIAS PAPPU Vs. STATE
|
November 27, 2009 |
AMARJEET SINGH Vs. DIRECTOR OF REVENUE INTELLIGENCE
|
May 29, 2009 |
AMARJIT SINGH Vs. STATE
|
May 18, 2009 |
AMBUJ KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 11, 2009 |
AMBUJA HOTELS AND REAL ESTATES P. LTD. Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
|
April 16, 2009 |
AMEET AGGARWAL Vs. STATE
|
October 14, 2009 |
AMIR HAMJA ANSARI Vs. STATE
|
August 3, 2009 |
AMIRUDDIN Vs. STATE DELHI ADMINISTRATION
|
August 26, 2009 |
AMIT BAJAJ Vs. REGISTRAR COOP SOCIETIES
|
April 15, 2009 |
AMIT CHATURVEDI Vs. STATE OF NCT OF DELHI
|
March 5, 2009 |
AMIT KUMAR YADAV Vs. TRANSCO
|
October 15, 2009 |
AMIT SHARMA ALD MANOJ DUBEY Vs. STATE GOVT NCT OF DELHI
|
July 21, 2009 |
AMIT SINGH Vs. INDU SINGH AND ORS.
|
November 30, 2009 |
AMITA BATRA Vs. ANAND AUTO CORPORATION AND ORS.
|
September 22, 2009 |
AMITY BUSINESS SCHOOL Vs. P.K. GUPTA
|
September 17, 2009 |
AMJAD ALI Vs. STATE
|
September 14, 2009 |
AMRIK SINGH LYALLPURI PETITIONER Vs. STATE
|
August 3, 2009 |
AMRIK SINGH SALUJA Vs. UNION OF INDIA
|
May 5, 2009 |
AMRIT AGENCIES PVT. LIMITED Vs. NU TECH SECURITY PRINTERS
|
December 18, 2009 |
AMRIT LAL Vs. MOHINDER SINGH AND ORS.
|
April 27, 2009 |
AMRIT PAL SINGH Vs. BALDEV SINGH AND ORS.
|
April 6, 2009 |
AMRIT ROAD TRANSPORT CORP Vs. MCD
|
May 5, 2009 |
AMRIT SHARMA AND ORS. Vs. DTC AND ORS.
|
April 27, 2009 |
AMUL KUMAR SARDAR Vs. STATE
|
September 4, 2009 |
ANAG PAL SINGH Vs. REGISTRAR COOP. SOCIETIES
|
September 11, 2009 |
ANAND ENGINEERING COLLEGE Vs. UNION OF INDIA
|
July 16, 2009 |
ANAND FLORI FARMS INDIA (P) LTD. Vs. INCOME TAX OFFICER
|
December 17, 2009 |
ANAND KUMAR Vs. SINGHAL CEMENT AND ALLIED INDUSTRIES LTD
|
July 20, 2009 |
ANAND KUMAR Vs. STATE
|
November 18, 2009 |
ANAND MEHRA Vs. D.D.A.
|
March 12, 2009 |
ANAND PRAKASH Vs. GODREJ SARA LEE LTD
|
September 14, 2009 |
ANAND PRAKASH SHARMA Vs. MAHARAJA AGRASEN COLLEGE AND ORS.
|
March 13, 2009 |
ANANG PAL Vs. UOI
|
October 6, 2009 |
ANANT RAJ AGENCIES Vs. SHARMA
|
October 15, 2009 |
ANANT RAJ AGENCIES Vs. D D A
|
October 15, 2009 |
ANANT RAJ AGENCIES Vs. D D A
|
December 4, 2009 |
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
|
July 8, 2009 |
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
|
November 9, 2009 |
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
|
April 30, 2009 |
ANANT RAJ AGENCIES P. LTD. Vs. SH. HARVINDER SINGH SAINI AND ANR.
|
September 4, 2009 |
ANANT RAJ AGENCIES PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
|
May 14, 2009 |
ANANT RAJ AGENCIES PVT. LTD. AND ANR. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
January 14, 2009 |
ANANT RAJ INDUSTRIES LIMITED Vs. SOMESH KUMAR BISHNOI
|
March 19, 2009 |
ANANT RAJ INDUSTRIES LTD Vs. SANJAY KAUSHISH
|
May 29, 2009 |
ANEES AHMED Vs. STATE
|
September 4, 2009 |
ANEESH ISSAR AND ANR. Vs. ANITA AND ORS.
|
September 4, 2009 |
ANIL Vs. STATE GOVT OF NCT DELHI
|
May 20, 2009 |
ANIL ANAND Vs. BINITA DEVI
|
February 10, 2009 |
ANIL BHARGAVA AND Vs. UNION OF INDIA (UOI) AND ORS.
|
July 8, 2009 |
ANIL KAPOOR Vs. S R SHARMA
|
May 25, 2009 |
ANIL KUMAR Vs. STATE
|
April 18, 2009 |
ANIL KUMAR Vs. STATE
|
December 18, 2009 |
ANIL KUMAR Vs. STATE OF DELHI
|
September 14, 2009 |
ANIL KUMAR @ KAKE Vs. STATE (NCT OF DELHI)
|
April 23, 2009 |
ANIL KUMAR BALUNI Vs. RAJESH KUMAR
|
July 9, 2009 |
ANIL KUMAR GAUR @ TITU Vs. THE STATE OF NCT OF DELHI
|
February 5, 2009 |
ANIL KUMAR SHARMA Vs. STATE
|
November 12, 2009 |
ANIL LUSANA ALIAS ANIL RATHI Vs. STATE NCT OF DELHI
|
October 23, 2009 |
ANIL MADAN Vs. R K MADAN
|
August 21, 2009 |
ANIL MOOLCHANDANI Vs. DDA
|
November 17, 2009 |
ANIL NAMDA Vs. ESCORTS LTD
|
January 16, 2009 |
ANIL NANDA AND ANR. Vs. ESCORTS LTD. AND ORS.
|
September 8, 2009 |
ANIL RAI ELECTRONICS ENTERPRISES P LTD Vs. ANAND INTERNATIONAL INDIA
|
October 9, 2009 |
ANIL RAO Vs. UOI
|
November 23, 2009 |
ANIL SETHI Vs. SATISH
|
January 27, 2009 |
ANIL SHARMA Vs. CENTRAL SOIL AND MATERIAL RESEARCH STATION
|
October 13, 2009 |
ANIL SHARMA Vs. VINOD KUMAR AND ORS.
|
April 6, 2009 |
ANIL SURI Vs. VIKRANT KHANNA
|
September 16, 2009 |
ANIRUDDHA BAHAL Vs. STATE
|
December 9, 2009 |
ANIS Vs. STATE NCT OF DELHI
|
December 16, 2009 |
ANIS Vs. STATE NCT OF DELHI
|
January 16, 2009 |
ANISH ALIAS MONU Vs. STATE
|
July 23, 2009 |
ANISH MALIK Vs. STATE
|
May 25, 2009 |
ANITA AND ORS. Vs. BIJENDER AND ORS.
|
August 24, 2009 |
ANITA GARG Vs. GOVT OF NCT OF DELHI
|
November 30, 2009 |
ANITA J GURSAHANI Vs. CHIEF INFORMATION COMMISSIONER
|
November 10, 2009 |
ANITA MALHOTRA Vs. APPAREL EXPORT PROMOTION COUNC
|
December 16, 2009 |
ANITA MITTAL Vs. PAL SINGH KARTAR SINGH
|
October 27, 2009 |
ANITA SAXENA Vs. STATE
|
September 7, 2009 |
ANITA SETHI AND ORS. Vs. SUBHASH SETHI AND ORS.
|
March 5, 2009 |
ANITA SURI Vs. TEXTILE COMMITTEE
|
April 23, 2009 |
ANITHA GURUKAR Vs. BARISTA COFFEE COMPANY LTD.
|
September 17, 2009 |
ANJANI KUMAR GOENKA Vs. GOENKA INSTITUTE OF EDUCATION AND RESEARCH
|
February 24, 2009 |
ANJU @ PANKAJ Vs. STATE
|
September 14, 2009 |
ANJU BALA JAIN Vs. GIRISH KUMAR JAIN
|
January 30, 2009 |
ANJU RAGTAH Vs. DDA
|
April 23, 2009 |
ANKIT SINGH Vs. UNIVERSITY OF DELHI AND ANR.
|
May 11, 2009 |
ANKIT SINGH DABAS Vs. KULDEEP SINGH
|
April 8, 2009 |
ANKUSH GUPTA Vs. STATE
|
August 6, 2009 |
ANNAPURNA INFRASTRUCTURE P. LTD. AND ANR. Vs. INDIABULLS RETAIL SERVICES LTD. AND ANR.
|
November 30, 2009 |
ANOOP PRAKASH AWASTHI Vs. UNIVERSITY OF DELHI AND ANR.
|
April 27, 2009 |
ANSAL HOUSING AND CONSTRUCTION LTD Vs. COMMISSIONER OF INCOME TAX
|
October 30, 2009 |
ANSAL PROPERTIES AND INFRASTRUCTURE LTD Vs. Y L SUD
|
December 1, 2009 |
ANSUYA AHLUWALIA Vs. UNION OF INDIA
|
August 3, 2009 |
ANSUYA AHLUWALIA Vs. UNION OF INDIA (UOI) AND ORS.
|
July 3, 2009 |
ANUP SURI Vs. VIPUL TIWARI AND ORS.
|
April 28, 2009 |
ANURAG Vs. STATE
|
March 18, 2009 |
ANURAG RAWAT Vs. UNION OF INDIA
|
September 14, 2009 |
ANURENA TRISTAR Vs. I.T.O.
|
September 14, 2009 |
ANWAR AHMAD Vs. GOVERNMENT OF NCT OF DELHI
|
January 16, 2009 |
ANWAR ALI Vs. STATE
|
September 16, 2009 |
APOLLO HOSPITAL ENTERPREISES LTD. Vs. SH. SURESH MALLIK AND ORS.
|
March 31, 2009 |
AQUIL KHAN Vs. STATE
|
December 23, 2009 |
ARAVALI RESIDENT WELFARE ASSOCIATION AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
January 19, 2009 |
ARDATH TABACCO COMPANY LTD Vs. MUNNA BHAI
|
January 9, 2009 |
ARIF IQBAL Vs. STATE
|
November 6, 2009 |
ARIF PARDESI MOHAMMED NAZIR Vs. THE SPECIAL DIRECTOR OR ENFORCEMENT
|
November 30, 2009 |
ARIHANT TEA COMPANY Vs. JAYSHREE TEA AND INDUSTRIES LTD
|
April 22, 2009 |
ARINZE BERNARD EMENIKE Vs. AKHILESH K MISHRA
|
April 28, 2009 |
ARJUN AMLA Vs. ENFORCEMENT DIRECTORATE
|
March 13, 2009 |
ARJUN CHOWDHRY Vs. ANKUR SACHDEVA
|
November 6, 2009 |
ARRAYCOM INDIA LTD Vs. UNION OF INDIA
|
February 2, 2009 |
ARSHAD Vs. STATE NCT OF DELHI
|
February 25, 2009 |
ARSHAD Vs. STATE
|
May 15, 2009 |
ARTI MITTAL Vs. STATE
|
October 21, 2009 |
ARTI MITTAL Vs. STATE
|
February 5, 2009 |
ARUN AGGARWAL Vs. WORLD ASSOCIATION FOR SMALL AND MEDIUM ENTERPRISES
|
January 28, 2009 |
ARUN BATRA Vs. BIMLA DEVI
|
April 9, 2009 |
ARUN COLOUR CHEM Vs. MITHUMAL ESSANCE MART
|
September 14, 2009 |
ARUN DUGGAL Vs. D N TALWAR
|
October 9, 2009 |
ARUN KAPUR Vs. VIKRAM KAPUR
|
April 30, 2009 |
ARUN KATHAPALIA Vs. J M MUKHI
|
May 25, 2009 |
ARUN KATHURIA Vs. STATE
|
December 21, 2009 |
ARUN KUMAR Vs. STATE OF TRANSPORT AUTHORITY
|
August 20, 2009 |
ARUN KUMAR GOENKA Vs. STATE NCT OF DELHI
|
December 8, 2009 |
ARUN S GUPTA Vs. STATE
|
February 13, 2009 |
ARUNA JAIN Vs. STATE
|
May 29, 2009 |
ARUNA MALHOTRA Vs. CHETAN DAYAL AND ORS.
|
December 23, 2009 |
ARUNA NARANG Vs. RAJINDER KUMAR AND ORS.
|
July 23, 2009 |
ARVIND ALIAS CHHOTU Vs. STATE
|
August 10, 2009 |
ARVIND CONSTRUCTION COMPANY PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 2, 2009 |
ARVIND DUBEY AND ORS. Vs. STATE
|
April 27, 2009 |
ARVIND S. LAL Vs. STATE OF DELHI
|
January 15, 2009 |
ARVIND SINGH Vs. FARUKH AHMED
|
September 24, 2009 |
ARVINDER PAL SINGH AND ORS. Vs. JAGDISH SINGH AND ANR.
|
December 4, 2009 |
ARYAVART OVERSEAS P LTD Vs. KAY AAR BISCUITS P LTD
|
September 14, 2009 |
ASAHI GLASS INDIA Vs. DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION
|
September 25, 2009 |
ASCOT ESTATES PVT.LTD Vs. LALA DIWAN CHAND TRUST
|
May 22, 2009 |
ASGAR @ PAKORI Vs. STATE (GOVT. OF NCT OF DELHI)
|
April 18, 2009 |
ASHA DEVI AND ORS. Vs. JITENDER SHARMA AND ORS.
|
March 6, 2009 |
ASHA RANI Vs. SATINDER KUMAR
|
April 21, 2009 |
ASHA RANI DHINGRA Vs. SANJIV VERMA
|
July 20, 2009 |
ASHA SHARMA Vs. SANIMIYA VANIJIYA P. LTD
|
September 1, 2009 |
ASHARFI DEVI AND ORS. Vs. KISHORI LAL AND ORS.
|
October 21, 2009 |
ASHARFI LAL Vs. UOI
|
July 14, 2009 |
ASHIM TREHAN Vs. STATE (NCT OF DELHI)
|
September 25, 2009 |
ASHISH CHAUDHARY Vs. STATE
|
January 19, 2009 |
ASHISH GUPTA Vs. NALINI GUPTA
|
April 13, 2009 |
ASHISH KUMAR MAZUMDAR Vs. AISHI RAM BATRA CHARITABLE TRUST AND ORS.
|
December 23, 2009 |
ASHOK Vs. STATE
|
July 28, 2009 |
ASHOK ADHIKARY Vs. UNION OF INDIA
|
July 29, 2009 |
ASHOK ARORA Vs. COMMISSIONER OF INCOME TAX
|
December 22, 2009 |
ASHOK BISWAL Vs. RAMESH ANEJA
|
November 30, 2009 |
ASHOK CHITKARA Vs. GOVT OF NCT OF DELHI
|
November 16, 2009 |
ASHOK CHITKARA Vs. GOVT. OF NCT OF DELHI AND ANR.
|
November 6, 2009 |
ASHOK DOGRA Vs. STATE
|
April 8, 2009 |
ASHOK JAIN Vs. STATE
|
December 3, 2009 |
ASHOK JAIN Vs. STATE
|
October 8, 2009 |
ASHOK KAMAL CAPITAL BUILDERS Vs. STATE
|
August 27, 2009 |
ASHOK KUMAR Vs. STATE
|
December 8, 2009 |
ASHOK KUMAR Vs. ANIL KUMAR GUPTA
|
January 28, 2009 |
ASHOK KUMAR Vs. STATE NCT OF DELHI
|
July 21, 2009 |
ASHOK KUMAR Vs. STATE NCT OF DELHI
|
July 9, 2009 |
ASHOK KUMAR Vs. LT. GOVERNOR OF DELHI AND ANR.
|
September 17, 2009 |
ASHOK KUMAR Vs. GULSHAN KUMAR
|
September 11, 2009 |
ASHOK KUMAR Vs. STATE
|
April 28, 2009 |
ASHOK KUMAR Vs. DR. BUTA SINGH AND ORS.
|
May 20, 2009 |
ASHOK KUMAR Vs. UNION OF INDIA
|
October 27, 2009 |
ASHOK KUMAR ALIAS GOVIND Vs. STATE
|
April 9, 2009 |
ASHOK KUMAR AND ANR. Vs. MATBAR SINGH AND ORS.
|
October 6, 2009 |
ASHOK KUMAR CHHABRA Vs. UNION OF INDIA
|
July 30, 2009 |
ASHOK KUMAR GUPTA Vs. D.D.A
|
March 26, 2009 |
ASHOK KUMAR RASWANT Vs. CBI
|
February 6, 2009 |
ASHOK KUMAR VERMA Vs. UOI
|
November 24, 2009 |
ASHOK NARAIN Vs. DIRECTOR, ENFORCEMENT DIRECTORATE
|
December 9, 2009 |
ASHOK NATH CHAKRAVARTY Vs. UNION OF INDIA (UOI)
|
July 20, 2009 |
ASHOK POKHARKAR Vs. APPELLATE TRIBUNAL FOR FOREIGN
|
May 18, 2009 |
ASHOK RAI Vs. STATE
|
February 9, 2009 |
ASHOKA ESTATE PVT LTD Vs. DEWAN CHAND BUILDERS PVT LTD
|
April 16, 2009 |
ASHU JAIN Vs. RAKESH GUPTA
|
May 12, 2009 |
ASHU KUMAR Vs. STATE
|
May 6, 2009 |
ASHVIKA CONSTRUCTION PVT. LTD. Vs. GOVT. OF INDIA AND ORS.
|
December 22, 2009 |
ASHWANI KUMAR Vs. STATE
|
September 1, 2009 |
ASHWANI KUMAR Vs. STATE AND ANR.
|
January 9, 2009 |
ASHWANI KUMAR MITTAL Vs. VIMLA SECURITIES PVT LTD
|
July 20, 2009 |
ASHWANI KUMAR VERMA Vs. RAJBIR SINGH AND ANR.
|
May 28, 2009 |
ASHWIN BALUBHAI BHATT Vs. STATE AND ORS.
|
August 11, 2009 |
ASI BIKRAM SINGH Vs. GOVT OF NCT OF DELHI
|
December 17, 2009 |
ASI DEVENDER KUMAR Vs. GOVT OF NCT OF DELHI
|
July 16, 2009 |
ASIA PASIFIC BREWERISE Vs. SUPERIOR INDUSTRIES
|
March 6, 2009 |
ASIAN CENTER FOR ORGANIZATION RESEARCH & DEVELOPMENT Vs. DEPUTY DIRECTOR
|
February 17, 2009 |
ASIAN ELECTRONICS LTD Vs. JUMBO ELECTRIC COMPANY
|
November 12, 2009 |
ASIAN FANS AND APPLIANCES CO PVT LTD Vs. USAKA INDUSTRIAL COMPONENTS PVT LTD
|
March 23, 2009 |
ASIAN PAINTS LTD. Vs. M.P. PAINTS AND ORS.
|
November 9, 2009 |
ASIF IQBAL, IRS Vs. UNION OF INDIA
|
September 1, 2009 |
ASLAM Vs. STATE
|
February 2, 2009 |
ASPIRE INVESTMENTS PRIVATE LTD Vs. NEXGEN EDUSOLUTIONS PRIVATE LTD
|
November 20, 2009 |
ASRA BANO Vs. STATE
|
July 31, 2009 |
ASSAM IMPORT AGENCY Vs. CEMENT CORP. OF INDIA LTD.
|
August 20, 2009 |
ASSAM STATE COOPERATIVE MKTG. AND CONSUMERS FED. Vs. K.S. FOOD PRODUCTS AND ORS.
|
July 1, 2009 |
ASSOCIATED PRESS Vs. LAURINDA KEYS LONG
|
July 31, 2009 |
ASSOCIATES TRADERS AND ENGG. LTD. Vs. BHARTI RANA
|
November 9, 2009 |
ATAUR REHMAN Vs. STATE
|
November 23, 2009 |
ATHAR PERVAIZ Vs. N.T.P.C. LTD.
|
January 29, 2009 |
ATISH KUMAR NISCHAL Vs. JASMER SINGH AND ORS.
|
September 23, 2009 |
ATLAS INTERACTIVE INDIA PVT. LTD. Vs. UNION OF INDIA
|
October 30, 2009 |
ATMA RAM Vs. THE STATE OF NCT OF DELHI
|
May 13, 2009 |
ATS INFRASTRUCTURE LTD Vs. CIT
|
May 27, 2009 |
ATTAR SINGH WADHWA Vs. NCT OF DELHI AND ANR.
|
December 23, 2009 |
ATUL GUPTA Vs. TRIDENT PROJECTS LTD
|
January 19, 2009 |
ATUL KR. SHARMA AND ORS. Vs. THE HONÂ’BLE HIGH COURT OF DELHI
|
October 23, 2009 |
ATUL KUMAR JAIN Vs. UTI AMC (P) LTD. AND ORS.
|
March 31, 2009 |
ATUL SACHDEV Vs. MEENU SACHDEV
|
March 31, 2009 |
ATV PROJECTS INDIA LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD
|
May 5, 2009 |
ATV PROJECTS INDIA LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD
|
January 22, 2009 |
AUSTIN NICHOLS AND COMPANY INC Vs. INTELLECTUAL PROPERTY APPELLATE BOARDS
|
January 27, 2009 |
AUTODESK, INC AND ORS. Vs. MR. KUMAR SAM PRAHLAD AND ORS.
|
March 18, 2009 |
AUTODESK, INC. AND ANR. Vs. MR. RAJIV P. GANDHI AND ORS.
|
March 13, 2009 |
AVDESH Vs. STATE
|
May 14, 2009 |
AVDHESH PANDEY Vs. GOVERNMENT OF N C T
|
July 24, 2009 |
AVI COACH BUILDERS Vs. UOI
|
January 22, 2009 |
AVIRAL MITTAL Vs. STATE
|
August 7, 2009 |
AVTAR SINGH Vs. STATE NCT OF DELHI
|
July 27, 2009 |
AYESHA CHAUDHARY Vs. UNIVERSITY OF DELHI
|
September 17, 2009 |
AYODHYA DEVI Vs. DDA
|
January 7, 2009 |
AZAD SINGH Vs. UNION OF INDIA
|
December 7, 2009 |
AZEEM HUSSAIN Vs. STATE OF DELHI
|
November 23, 2009 |
B BRAUN MELSUNGEMN AG Vs. RISHI BAID
|
April 15, 2009 |
B C PANDEY Vs. COMMISSIONER TRANSPORT NCT OF DELHI
|
April 1, 2009 |
B K MATHUR Vs. UNION OF INDIA
|
May 20, 2009 |
B K SURI Vs. G D CHOPRA
|
October 6, 2009 |
B M PATEL Vs. CITI BANK NA NEW DELHI
|
November 24, 2009 |
B O C PROPERTIES LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
July 13, 2009 |
B P KAUSHIK VAID Vs. GOVT OF NCT OF DELHI
|
December 8, 2009 |
B P SINGH Vs. STATE
|
April 6, 2009 |
B S E S RAJDHANI POWER LTD Vs. GARIB DASS
|
July 31, 2009 |
B S E S RAJDHANI POWER LTD & ORS Vs. MAMRAJ
|
May 29, 2009 |
B S INDUSTRIES Vs. UNION OF INDIA
|
April 16, 2009 |
B S OBEROI Vs. P S OBEROI
|
February 5, 2009 |
B. BARUN MELSUNGEN AG Vs. MOHINDER PAUL
|
July 2, 2009 |
B. PURBANCHAL ROAD SERVICES (P) LTD. Vs. FOOD CORPORATION OF INDIA AND ORS.
|
March 27, 2009 |
B.B.C.SHIPPING AND SHIP BUILDING Vs. GOVT. OF NCT OF DELHI
|
February 9, 2009 |
B.C. PATHAK Vs. THE OFFICE OF THE PRIME MINISTER OF INDIA AND ORS.
|
November 25, 2009 |
B.G. CREATIONS PVT. LTD Vs. STATE BANK OF SAURASHTRA
|
December 18, 2009 |
B.K. MODI Vs. MORGAN SECURITIES & CREDITS PVT LTD
|
April 9, 2009 |
B.K. TICKU AND ORS. Vs. MOHINDER SINGH AND ORS.
|
April 20, 2009 |
B.L. BHARTIYA Vs. STATE
|
November 18, 2009 |
B.L. MALHOTRA Vs. DDA
|
October 30, 2009 |
B.N. KAUSHIK Vs. REGISTRAR OF COMPANIES
|
April 8, 2009 |
B.N. SINGH PROPRIETOR YASHPAL BULK ROAD LINES Vs. INDIAN OIL CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR
|
January 19, 2009 |
B.S. AUJLA AND ANR. Vs. ZAKIR HUSSAIN AND ORS.
|
May 26, 2009 |
B.S. NEGI Vs. STATE AND BARSATI LAL
|
December 23, 2009 |
B.S. OBEROI Vs. P.S. OBEROI
|
November 25, 2009 |
B.S.E.S. RAJDHANI POWER LTD Vs. VIJAY KUMAR GUPTA
|
April 6, 2009 |
BABITA Vs. STATE
|
April 9, 2009 |
BABU LAL AND ANR. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
April 20, 2009 |
BABU LAL RAM GOPAL AND ANR. AND UDAY SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 6, 2009 |
BABU RAM SAGAR Vs. PRESIDING OFFICER LABOUR COURT NO VII DELHI
|
February 3, 2009 |
BABU RAM SETHI Vs. REGISTRAR OF TRADE MARKS
|
March 5, 2009 |
BABUDDIN Vs. STATE
|
July 21, 2009 |
BABY ZAHRA Vs. GOVT. OF NCT OF DELHI AND ANR.
|
March 17, 2009 |
BABY ZAHRA AHMAD Vs. GOVT. OF NCT OF DELHI AND ANR.
|
May 29, 2009 |
BACHRAJ BENGANI Vs. A K ROY
|
April 6, 2009 |
BACKBONE TARMATNG Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 13, 2009 |
BADAL AND ORS. Vs. NIRANJAN PROPTECH AND ORS.
|
March 18, 2009 |
BADALPUR POWER ENGINEERS AND WORKERS UNION Vs. GENERAL MANAGER BADARPUR THERMAL POWER STATION
|
March 25, 2009 |
BAGESHWAR MAURYA Vs. MANAGEMENT NAVEEN PROJECTS P LTD
|
July 16, 2009 |
BAHL BUILDERS PVT LTD Vs. UNION OF INDIA
|
July 22, 2009 |
BAJAJ ALLIANZ GENERAL INSURANCE Vs. IMRAN HUSSAIN AND ORS.
|
May 19, 2009 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAROJ AND ORS.
|
August 4, 2009 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. KAMLA BIST
|
November 4, 2009 |
BAJAJ ALLIAZ GENERAL INSURANCE Vs. BALJINDER KAUR AND ORS.
|
July 28, 2009 |
BAJAJ ALLIZNZ INSURANCE COMPANY LTD. Vs. PRABHA DEVI
|
November 18, 2009 |
BAJRANG SECURITY SERVICES Vs. B S CHAUHAN
|
April 8, 2009 |
BAKSHI SPEEDWAYS Vs. HINDUSTAN PETROLEUM CORPORATION
|
August 19, 2009 |
BAL BAHADUR Vs. CUSTOMS AIR CUSTOMS OFFICER IGI AIRPORT
|
April 8, 2009 |
BAL KISHAN Vs. BHAGINI NIVEDITA COLLEGE
|
August 18, 2009 |
BAL KISHAN Vs. STATE
|
October 22, 2009 |
BAL KISHAN Vs. STATE
|
December 18, 2009 |
BAL KISHAN BANSAL Vs. JAMMU & KASHMIR BANK LTD
|
August 25, 2009 |
BAL KRISHAN SHARMA Vs. STATE AND ANR.
|
March 2, 2009 |
BALACHANDRA BHIKAJI NALWADE Vs. UNION OF INDIA
|
September 18, 2009 |
BALBIR SINGH Vs. STATE
|
May 19, 2009 |
BALBIR SINGH MAYAL AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
March 30, 2009 |
BALDEV Vs. STATE
|
October 30, 2009 |
BALDEV RAJ ARORA Vs. MODEX INTERNATIONAL SECURITIES LTD
|
November 9, 2009 |
BALDEV RAJ KAPUR Vs. STATE
|
February 6, 2009 |
BALENDU LOHIYA Vs. DELHI METRO RAIL CORPN
|
May 20, 2009 |
BALI RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
April 13, 2009 |
BALJEET KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
August 6, 2009 |
BALKAU TIMBERS (P) LTD. Vs. P.B. STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
December 23, 2009 |
BALMIKI MANDAL ALIAS CHUNNU Vs. STATE NCT OF DELHI
|
October 9, 2009 |
BALRAM SINGH Vs. STATE
|
July 20, 2009 |
BALVINDER SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
May 20, 2009 |
BALVINDER SINGH NIGAH Vs. GENERAL MANAGER (OPERATIONS) HOTEL CORPORATION OF INDIA LIMITED
|
July 27, 2009 |
BALVINDER SINGH NIGAH Vs. GENERAL MANAGER OPERATIONS HOTEL CORPORATION OF INDIA LTD
|
October 22, 2009 |
BALWAN SINGH Vs. SH. RANDHIR SINGH AND ORS.
|
May 4, 2009 |
BALZOR SINGH Vs. CHIEF ELECTION COMMISSIONER OF INDIA AND ANR.
|
April 20, 2009 |
BANS RAJ Vs. GANGA RAM HOSPITAL
|
October 5, 2009 |
BANSAL BROTHERS Vs. NATIONAL INSURANCE CO. LTD.
|
September 4, 2009 |
BANSAL COMMODITIES Vs. RAKESH KUMAR AGGARWAL
|
September 4, 2009 |
BANSAL PAPER MART Vs. STATE
|
February 6, 2009 |
BANWARI LAL CHARITABLE TRUST Vs. UNION OF INDIA (UOI)
|
September 18, 2009 |
BANYAN TREE HOLDING P LIMITED Vs. A MURALI KRISHNA REDDY
|
November 23, 2009 |
BAR COUNCIL OF DELHI Vs. SURENDER PAL SINGH CHAUHAN
|
April 30, 2009 |
BARFO DEVI Vs. D D A
|
July 31, 2009 |
BARNABAS YUHANNA Vs. NARAYAN CHAUDHARY
|
July 13, 2009 |
BASANT BAGDE Vs. HINDUSTAN PREFAB LTD.
|
May 28, 2009 |
BASANT DAYAL Vs. STATE
|
December 4, 2009 |
BASANT KUMAR SHARMA Vs. GOVERNMENT OF INDIA
|
December 2, 2009 |
BASANT N. SINGHVI Vs. STATE
|
February 25, 2009 |
BASANTI DEVI Vs. THE REGIONAL COMMISSIONER (PENSION), EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
November 18, 2009 |
BASHIR-UDDIN Vs. UNION OF INDIA (UOI) AND ANR.
|
May 14, 2009 |
BASIC TELE SERVICES LTD Vs. UNION OF INDIA
|
May 28, 2009 |
BAWA SATYAPAUL SINGH Vs. UNION OF INDIA
|
January 27, 2009 |
BAYER CORPORATION Vs. UOI
|
August 18, 2009 |
BCI OPTICAL DISC LTD Vs. M R S FILM CRAFT AND ADVERTISING PVT LTD
|
May 5, 2009 |
BEADONPURA DURGA PUJA SAMITI (REGD.) Vs. MCD AND ORS.
|
March 31, 2009 |
BECTON DICKINSON INDIA LTD Vs. SHIKA PHARMA P LTD
|
March 27, 2009 |
BEDI AND SONS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
September 25, 2009 |
BEDO DEVI Vs. JAGAT SINGH
|
February 11, 2009 |
BEERU @ SURENDER Vs. STATE (GNCT OF DELHI)
|
July 3, 2009 |
BEL-ACC (JV) Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA LTD.
|
December 3, 2009 |
BELLISS INDIA LTD Vs. UP STATE SUGAR CORPORATION LRD
|
May 11, 2009 |
BELWAL SPINNING MILLS LTD Vs. ICDS LTD
|
July 7, 2009 |
BENNETT COLEMAN AND CO. LTD. Vs. SHRI RAKESH KUMAR SINHA
|
November 17, 2009 |
BENTEX EXPORTS PRIVATE LIMITED Vs. BENTEX TOWERS PRIVATE LIMITED
|
February 26, 2009 |
BERJESH GOYAL Vs. DAILY FOODS INDIA
|
January 30, 2009 |
BESTECH INDIA PRIVATE LIMITED Vs. MGF DEVELOPMENTS LTD
|
April 6, 2009 |
BHAG SINGH Vs. DELHI HIGH COURT
|
December 9, 2009 |
BHAGAT CONSTRUCTION CO P LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
November 12, 2009 |
BHAGAT SINGH MANRAL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 10, 2009 |
BHAGWAN DASS @ MITTU Vs. STATE
|
November 20, 2009 |
BHAGWAN DASS AND ORS. Vs. STATE
|
January 23, 2009 |
BHAGWAN DASS S/O LATE TARA CHAND Vs. RAMA DEVI
|
December 7, 2009 |
BHAGWAN GUPTA Vs. RAM KISHORE
|
July 6, 2009 |
BHAGWAN KANSAL AND ORS. Vs. STATE (NCT OF DELHI)
|
November 16, 2009 |
BHAGWATI CONTRACTORS Vs. UNION OF INDIA (UOI) AND ANR.
|
December 22, 2009 |
BHAI MANJIT SINGH Vs. BHAI ANALJIT SINGH AND ORS.
|
December 4, 2009 |
BHAI MANJIT SINGH Vs. BHAI ANALJIT SINGH AND ORS.
|
November 4, 2009 |
BHAI SARBAJIT SINGH ALIAS SABI SABHARWAL Vs. STATE
|
July 15, 2009 |
BHAIRAV SINGH Vs. STATE
|
March 23, 2009 |
BHAIYA LAL Vs. RAMJI DASS DHAMIJA
|
December 10, 2009 |
BHANDARI BUILDERS LTD Vs. NEW INDIA MOSAIC AND MARBLES CO P LTD
|
April 8, 2009 |
BHANWAR PAL SINGH Vs. STATE GOVERNMENT OF NCT OF DELHI
|
August 13, 2009 |
BHANWARLAL BOTHRA Vs. STATE AND ORS.
|
October 27, 2009 |
BHARAT ALUMINIUM CO LTD Vs. MAHARASHTRA ALUMINIUM CORPORATION
|
May 1, 2009 |
BHARAT BATTERIES MANUFACTURING COMPANY PVT LTD Vs. UNION OF INDIA
|
November 20, 2009 |
BHARAT BHUSHAN Vs. M.P. GOEL
|
December 7, 2009 |
BHARAT BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
|
December 16, 2009 |
BHARAT CATERING CORPORATION Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED
|
October 28, 2009 |
BHARAT CATERING CORPORATION Vs. INDIAN RAILWAY CATERING AND TOURISM CORP LTD
|
May 26, 2009 |
BHARAT HOTELS LTD. Vs. UNION OF INDIA (UOI) AND ANR.
|
September 8, 2009 |
BHARAT LITHO Vs. ARJUN MEHTO AND ANR.
|
August 12, 2009 |
BHARAT PETROLEUM CORPORATION LTD. Vs. TECHNO DESIGNERS
|
March 2, 2009 |
BHARAT SANCHAR NIGAM LTD Vs. BWL LTD
|
May 19, 2009 |
BHARAT SANCHAR NIGAM LTD Vs. RENEWABLE ENERGY SYSTEM LTD
|
July 6, 2009 |
BHARAT SANCHAR NIGAM LTD Vs. SANCHAR NIGAM EXECUTIVES ASSOCIATION INDIA LTD
|
April 24, 2009 |
BHARAT SANCHAR NIGAM LTD Vs. KAVVERI TELECOM PRODUCTS LTD
|
August 10, 2009 |
BHARAT SANCHAR NIGAM LTD. Vs. BWL LTD.
|
May 13, 2009 |
BHARAT SANCHAR NIGAM LTD. Vs. HUGHES NETWORKS SYSTEMS
|
July 8, 2009 |
BHARATI VIDYAPEETH AND ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
February 20, 2009 |
BHARPAI DEVI AND ORS. Vs. DHARAMVIR SINGH AND ORS.
|
April 6, 2009 |
BHARTI INFRATEL LTD Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
July 6, 2009 |
BHARTIYA CONST. CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
March 31, 2009 |
BHASIN PETROL PUMP SERVICE STATION Vs. MUGHLA KHATOON
|
October 30, 2009 |
BHASKARENDU DATTA MAJUMDAR Vs. UNION OF INDIA
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January 9, 2009 |
BHATERI DEVI AND ORS. Vs. RANBIR SINGH AND ORS.
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April 27, 2009 |
BHATNAGAR'S CO-OP. HOUSE BUILDING SOCIETY LTD Vs. TARUN BHATNAGAR
|
August 19, 2009 |
BHAVIKA BUILDERS PVT. LTD. Vs. SH. VINOD KUMAR CHAWLA
|
March 18, 2009 |
BHAVNA MEHRA Vs. UNION OF INDIA (UOI) AND ORS.
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May 25, 2009 |
BHEEMA Vs. STATE
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January 20, 2009 |
BHEL Vs. V.D. SWAMI AND COMPANY
|
July 15, 2009 |
BHIKHARI MEHTO Vs. STATE
|
November 19, 2009 |
BHIM SINGH Vs. UNION OF INDIA
|
May 1, 2009 |
BHIMA @ KALE Vs. STATE
|
November 5, 2009 |
BHIRBHAN Vs. SHIV NARAIN AND ORS.
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April 6, 2009 |
BHOLASINGH JAIPRAKASH CONSTRUCTION LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OFINDIA
|
January 15, 2009 |
BHRINGU NATH Vs. STATE
|
February 26, 2009 |
BHUMIKA ENTERPRISES PVT LTD Vs. ATUL ENTERPRISES
|
July 9, 2009 |
BHUPINDER CHAUDHARY Vs. CHANDER PARKASH
|
April 27, 2009 |
BHUPINDER SINGH Vs. THE STATE (GOVT. OF N.C.T. OF DELHI)
|
July 31, 2009 |
BHURE KHAN @ JAKKA Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 25, 2009 |
BHURE SINGH Vs. RAM JEET SINGH
|
May 4, 2009 |
BHUSHAN KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
September 4, 2009 |
BHUSHAN THR. RAJ RANI ARORA Vs. SATPAL AND ORS.
|
November 19, 2009 |
BHUTTO RAM Vs. STATE GNCT OF DELHI
|
August 27, 2009 |
BIBA SETHI Vs. DYNA SECURITIES LIMITED
|
March 17, 2009 |
BIDYUG CHAKRABORTY Vs. DELHI UNIVERSITY
|
May 29, 2009 |
BIHAR TUBES LTD Vs. GARG ISPAT LTD
|
October 26, 2009 |
BIHARI LAL S/O. SH. KHACHERU AND SH. NATHI RAM @ NATHI S/O. SH. KHACHERU Vs. THE STATE (DELHI ADMINISTRATION)
|
April 9, 2009 |
BIHARI SINGH Vs. CISF
|
November 30, 2009 |
BIJENDER KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
May 25, 2009 |
BIJENDER SINGH Vs. STATE
|
September 16, 2009 |
BIKANERVALA Vs. BIKANER SWEETS
|
August 24, 2009 |
BIKRAM CHARAN MUNDA, IES S/O SHRI LAMBA MUNDA Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH ITS SECRETARY DEPARTMENT OF ECONOMIC AFFAIRS (IES DIVISION) MINISTRY OF FINANCE,
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January 16, 2009 |
BILORI Vs. DTC
|
May 25, 2009 |
BIMLA CHAUDHARY Vs. UOI
|
July 15, 2009 |
BIMLA GROVER Vs. D.D.A.
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April 16, 2009 |
BIMLA SEHGAL Vs. DELHI DEVELOPMENT AUTHORITY
|
September 4, 2009 |
BIMLA TAING Vs. CHARANJEET SINGH AND ORS.
|
September 7, 2009 |
BINA SHARMA Vs. HDFC BANK LTD
|
August 10, 2009 |
BINATONE COMPUTERS PVT LTD Vs. SETECH ELECTRONICS LTD
|
August 21, 2009 |
BINAY KUMAR AND ORS. Vs. STATE AND ANR.
|
March 16, 2009 |
BINDRA PRASAD TIWARI Vs. MANOJ KUMAR AND ANR.
|
December 7, 2009 |
BINDU Vs. STATE
|
March 25, 2009 |
BINOD ENGINEERING ALIAS MECHANICAL WORKS Vs. UNION OF INDIA
|
July 6, 2009 |
BIOTECH INTERNATIONAL LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 20, 2009 |
BIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 4, 2009 |
BIR SINGH AND ANR. Vs. STATE
|
October 23, 2009 |
BIRBAL AND ORS. Vs. STATE
|
March 2, 2009 |
BIRENDRA MAHTO Vs. UNION OF INDIA
|
February 27, 2009 |
BISHAMBER LAL KAPUR Vs. CHAIRMAN ALLAHABAD BANK
|
November 9, 2009 |
BISHAN @ BINNY @ BAGGA AND ANR. Vs. STATE
|
April 6, 2009 |
BISHANSWARUP RAM KRISHAN AND MAHESH AGRO P. LTD. AND ORS. Vs. STC OF INDIA LTD.
|
February 19, 2009 |
BITUM IMPEX Vs. COMMISSIONER OF CUSTOMS (SIIB)
|
January 7, 2009 |
BJCL-BRITE (JV) THROUGH ITS LEAD PARTNER BHOLASINGH JAIPRAKASH CONSTRUCTION LIMITED (BJCL) Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI)
|
January 15, 2009 |
BLB LTD Vs. CALCUTTA STOCK
|
January 19, 2009 |
BOMBAY COLOUR LAB Vs. JINDAL PHOTO FILMS LIMITED
|
December 2, 2009 |
BONDWELL ENTERPRISES Vs. UOI
|
August 18, 2009 |
BONNY PRODUCTS PVT LTD Vs. BONNE CARE PVT LTD
|
May 22, 2009 |
BOSCH INDIA LIMITED (EARLIER KNOWN AS MOTOR INDUSTRIES COMPANY LTD.) Vs. GAGANDEEP TRADING COMPANY
|
February 16, 2009 |
BOSS GEARS LTD Vs. MOHTA BRIGHT STEELS P LTD
|
April 20, 2009 |
BRAHAM PAL ARYA Vs. BABITA ARYA ALIAS KILA DEVI
|
October 29, 2009 |
BRAHAM PRAKASH Vs. MAHABIR PARSHAD GOEL
|
May 28, 2009 |
BRAHM PRAKASH Vs. UNION OF INDIA (UOI) AND ORS.
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July 27, 2009 |
BRAHM SINGH Vs. STATE N C T OF DELHI
|
November 23, 2009 |
BRAHMAPUTRA INFRASTRUCTURE LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
September 4, 2009 |
BRAWN LABORATORIES LIMITED THROUGH ITS DIRECTOR MR. B.R. GUPTA Vs. GOVT. OF NCT OF DELHI THE DIRECTOR OF HEALTH SERVICES
|
January 19, 2009 |
BRAWN PHARMACEUTICALS LIMITED Vs. RAMU POKHREL AND ORS.
|
May 19, 2009 |
BRIDGESTONE INDIA PVT. LTD. Vs. CHAWLA TYRE HOUSE AND ORS.
|
May 28, 2009 |
BRIG.V.K. ANAND Vs. UNION OF INDIA
|
February 20, 2009 |
BRIGHT ELECTRICALS Vs. RAMESH KUMAR PATEL
|
September 3, 2009 |
BRIJ KISHAN Vs. STATE
|
September 14, 2009 |
BRIJ KISHORE PUSHP Vs. SH. ARUN GOEL AND ORS.
|
April 30, 2009 |
BRIJ KISHORE PUSHP Vs. ARUN GOEL
|
February 27, 2009 |
BRIJ LAL THAKUR Vs. UOI
|
December 4, 2009 |
BRIJ MOHAN @ BIRJU Vs. STATE
|
September 11, 2009 |
BRIJ MOHAN SHARMA Vs. MILTON PLASTICS
|
December 3, 2009 |
BRIJ PAL SINGH Vs. STATE OF NCT OF DELHI
|
April 8, 2009 |
BRIJESH @ GUDDU Vs. STATE OF THE NCT OF DELHI
|
December 16, 2009 |
BRIJESH DEVI Vs. UNION OF INDIA
|
November 4, 2009 |
BRIJESH KUMAR Vs. THE STATE NCT OF DELHI
|
January 23, 2009 |
BRIJESH SINGH Vs. STATE
|
September 3, 2009 |
BRIJPAL SINGH Vs. STATE
|
December 4, 2009 |
BRINDAVAN BEVERAGES PVT. LTD Vs. COMMR.OF CENTRAL EXCISE MEERUT
|
May 1, 2009 |
BRITANNIA INDUSTRIES LTD Vs. UDAY VIR SINGH
|
July 22, 2009 |
BRITISH AIRWAYS INDIAN AIR HOSTESS UNION Vs. REGIONAL LABOUR COMMISSIONER
|
August 4, 2009 |
BRUK ELECTRICALS PVT LTD Vs. NCT DELHI
|
April 13, 2009 |
BSES RAJDHANI POWER LIMITED Vs. MADAN MOHAN RATAWAL
|
March 30, 2009 |
BSES RAJDHANI POWER LTD Vs. STATE
|
March 17, 2009 |
BSES RAJDHANI POWER LTD Vs. ISHWAR CHAND
|
February 10, 2009 |
BSES RAJDHANI POWER LTD Vs. STATE NCT DELHI
|
February 2, 2009 |
BSES RAJDHANI POWER LTD Vs. SAURASHTRA COLOR TONES PVT LTD
|
July 2, 2009 |
BSES RAJDHANI POWER LTD Vs. STATE N C T OF DELHI
|
November 25, 2009 |
BSES RAJDHANI POWER LTD Vs. R.C. GUPTA
|
July 2, 2009 |
BUDH PRAKASH Vs. D.T.C. AND ORS.
|
May 6, 2009 |
BWL LTD Vs. NATIONAL HYDRO ELECTRIC POWER CORP
|
September 15, 2009 |
C B S E Vs. DHARAM PAL SINGH
|
October 23, 2009 |
C I T Vs. DALMIA CEMENT BHARAT LTD
|
July 24, 2009 |
C K DUBEY Vs. UNION OF INDIA
|
November 26, 2009 |
C K INDUSTRIES Vs. RAM BIHARI
|
November 5, 2009 |
C P THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 8, 2009 |
C R CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 3, 2009 |
C.D. SECURITY SERVICES NETWORK LTD. Vs. THE LABOUR COMMISSIONER AND ANR.
|
May 1, 2009 |
CADBURY LTD Vs. TIMS FOODS PRIVATE LTD.
|
January 9, 2009 |
CADILA HEALTHCARE LTD Vs. GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LTD
|
September 8, 2009 |
CAIRN ENERGY INDIA PTY LTD Vs. UNION OF INDIA
|
August 4, 2009 |
CAJETAN JOHN FARIA Vs. UNION OF INDIA (UOI) AND ANR.
|
September 24, 2009 |
CANARA BANK Vs. K.L. RAJGARHIA
|
February 12, 2009 |
CANARA BANK Vs. M.K. INDUSTRIES AND ORS.
|
February 12, 2009 |
CANBANK MUTUAL FUND Vs. STATE OF DELHI
|
July 30, 2009 |
CAPITAL CARGO CARRIERS Vs. ASSISTANT COLLECTOR GRADE I
|
August 4, 2009 |
CAPITAL LAND BUILDERS PVT LTD Vs. SHAHEED MEMORIAL SOCIETY
|
May 25, 2009 |
CAPITAL LAND BUILDERS PVT LTD Vs. SHAHEED MEMORIAL SOCIETY
|
April 20, 2009 |
CAPITAL LAND BUILDERS PVT LTD Vs. SHAHEED MEMORIAL SOCIETY
|
August 6, 2009 |
CAPITAL LAND BUILDING Vs. SHAHEED MEMORIAL SOCIETY
|
November 6, 2009 |
CAPT SUNIL KUMAR Vs. UNION OF INDIA
|
January 9, 2009 |
CARGIL FOODS INDIA LTD. Vs. MR. M.P. MANDOT AND ANR.
|
March 19, 2009 |
CARLTON OVERSEAS PVT. LTD. Vs. INCOME TAX OFFICER
|
August 18, 2009 |
CARRIER AIRCONDITIONING AND REFRIGERATION LTD. Vs. LINC DIGITAL SYSTEMS PVT. LTD. AND ORS.
|
April 9, 2009 |
CASTROL LIMITED AND ANR. Vs. JATINDER SINGH AND ANR.
|
August 18, 2009 |
CATHOLIC SYRIAN BANK Vs. BOARD OF INDUATRIAL AND FINANCIAL RECONSTRUCTION
|
October 21, 2009 |
CBI Vs. SHRI ARUN KUAMR GOENKA AND ANR.
|
January 23, 2009 |
CEC LTD. Vs. INDIAN RAILWAY CORPORATION COMPANY LTD.
|
November 11, 2009 |
CEE EXCEL DRGS AND PHARMASEUTICALS LTD Vs. HAB PHARMASEUTICALS AND RESEARCH LIM
|
March 16, 2009 |
CEE PARKES AUTO INDSUTRIES THR Vs. D.S.I.D.C. LTD.
|
August 21, 2009 |
CELEBRITY FITNESS (INDIA) PVT. LTD. Vs. JMD LTD. AND ANR.
|
August 13, 2009 |
CEMENT CORP. OF INDIA Vs. SHRI SHRIRAM CHAURASIA AND ORS.
|
May 30, 2009 |
CEMENT CORPORATION OF INDIA Vs. SHRIRAM CHAURASIA
|
March 25, 2009 |
CEMENT CORPORATION OF INDIA LTD Vs. RAJ KISHAN AND CO.
|
September 1, 2009 |
CENTRAL BANK OF INDIA Vs. SHYAM LAL JAIN
|
August 20, 2009 |
CENTRAL BANK OF INDIA Vs. SHRI J.N. DUBEY
|
April 28, 2009 |
CENTRAL BOARD OF SECONDARY EDUCATION Vs. MUNICIPAL CORPORATION OF DELHI
|
August 6, 2009 |
CENTRAL COTTAGE INDUSTRIES CORPORATION OF INDIA LTD. Vs. KAMLESH PRASAD AND ORS.
|
May 6, 2009 |
CENTRAL WAREHOUSING CORPORATION Vs. POWER MAXX AND ANR.
|
December 10, 2009 |
CENTRE FOR DEVELOPMENT OF TELEMATICS Vs. ANSAL PROPERTIES AND INFRASTRUCTURE
|
March 16, 2009 |
CENTRE FOR PUBLIC INTEREST LIGATION Vs. UNION OF INDIA (UOI) AND ORS.
|
July 27, 2009 |
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
|
November 13, 2009 |
CENTURIAN SERVICES P LIMITED Vs. DHARAMVEER
|
November 4, 2009 |
CHAMAN LAL Vs. UOI MINISTRY OF DEFENC
|
October 22, 2009 |
CHAMPAL SINGH CHAUDHARY AND Vs. GOVT. OF NCT AND ANR.
|
December 8, 2009 |
CHANANA BROTHERS Vs. COMMISSIONER OF INDUSTRIES, GOVT. OF NCT OF DELHI
|
July 1, 2009 |
CHANCHAL JAIN Vs. UNION OF INDIA (UOI) AND ORS.
|
August 26, 2009 |
CHANCHAL JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 24, 2009 |
CHANCHAL KUMARI Vs. GOVERNMENT OF NCT OF DELHI
|
July 30, 2009 |
CHAND Vs. JAI BHAGWAN SHARMA
|
January 13, 2009 |
CHAND KHAN ALIAS CHAND MIAN Vs. STATE
|
December 9, 2009 |
CHAND RAM Vs. MANAGEMENT OF MCD
|
September 17, 2009 |
CHAND SINGH Vs. STATE
|
July 27, 2009 |
CHANDAN SINGH Vs. D.T.C. AND ANR.
|
May 4, 2009 |
CHANDER BAGAI AND ANR. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 11, 2009 |
CHANDER BHAN S/O SHRI CHHOTEY LAL R/O VILLAGE DHUL Vs. 11 JANUARY 2010 UNION OF INDIA
|
December 16, 2009 |
CHANDER BOSE Vs. VED PRAKASH
|
February 2, 2009 |
CHANDER KANT AND CO. Vs. THE VICE CHAIRMAN, DDA AND ORS.
|
May 26, 2009 |
CHANDER KANT AND CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
April 21, 2009 |
CHANDER KANT AND CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
November 11, 2009 |
CHANDER KANTA LAMBA Vs. STATE
|
December 21, 2009 |
CHANDER KANTA LAMBA & ORS Vs. STATE & ORS
|
February 21, 2009 |
CHANDER MOHAN GUPTA AND ANR. Vs. SMT. SWARAN BHALLA
|
October 23, 2009 |
CHANDER MOHAN JAIN Vs. N K BAGRODIA PUBLIC SCHOOL
|
September 1, 2009 |
CHANDER PAL Vs. STATE
|
May 14, 2009 |
CHANDER SAIN Vs. J B GARMENTS
|
April 17, 2009 |
CHANDER SHEKHAR Vs. STATE
|
October 23, 2009 |
CHANDERWATI Vs. SATENDER KUMAR
|
November 16, 2009 |
CHANDRA PRASAD PILLAI Vs. STATE
|
November 30, 2009 |
CHANDRANSH PANDEY Vs. UNION OF INDIA
|
December 21, 2009 |
CHANDRO DEVI Vs. UOI
|
April 8, 2009 |
CHARAN MEDICAL DEVICES Vs. BIOTRONIK MEDICAL DEVICES INDIA PVT LTD
|
April 15, 2009 |
CHARAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
May 25, 2009 |
CHARLIE CREATIONS PVT. LTD. Vs. CHAHAT CREATIONS PVT. LTD.
|
February 6, 2009 |
CHAUBEY K. OIL DEPOT Vs. COMMISSIONER, FOOD AND SUPPLY AND ANR.
|
March 25, 2009 |
CHAUDHARY AND SONS FORGINGS P LTD Vs. ASSET SALES COMMITTEE
|
April 27, 2009 |
CHAUDHARY KNITTING MACHINE PVT LTD Vs. GHANSHYAM DASS
|
July 8, 2009 |
CHD DEVLOPERS LTD Vs. RAJINDER PRASAD
|
April 1, 2009 |
CHEMICALS AND ALLIED INDUSTRIES Vs. NATIONAL FERTILIZERS LTD
|
April 1, 2009 |
CHEMTURA CORPORATION Vs. UNION OF INDIA
|
August 28, 2009 |
CHERAN HOLDINGS PVT LTD Vs. DATA ACCESS INDIA LTD
|
November 20, 2009 |
CHERRY HILL INTERIORS P. LTD. Vs. COMMISSIONER OF S.T.
|
September 8, 2009 |
CHETAN Vs. STATE (NCT OF DELHI)
|
March 5, 2009 |
CHHAYA INDUSTRIES Vs. LUCKNOW SANSTHAN
|
July 21, 2009 |
CHHAYA SHRIRAM AND ANR. Vs. MRS. SANTOSH D. SHRIRAM AND ORS.
|
April 28, 2009 |
CHIC-TEX INC. Vs. SUPREME TEX MART LIMITED AND ORS.
|
July 1, 2009 |
CHINTU MALHOTRA Vs. THE STATE
|
May 11, 2009 |
CHIRANJI LAL Vs. STATE
|
July 29, 2009 |
CHIRANJI LAL SHARMA Vs. MANJIT SINGH
|
April 13, 2009 |
CHIRAWA INVESTMENT LIMITED Vs. INDIABULLS FINANCIAL SERVICE LTD
|
October 7, 2009 |
CHITRA GARG Vs. SURINDER KUMAR BANSAL
|
September 9, 2009 |
CHITRANJAN VOHRA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
September 2, 2009 |
CHOPRA ENTERPRISES Vs. DDA
|
November 20, 2009 |
CHOTEY KHAN Vs. STATE
|
July 2, 2009 |
CHOTTI DEVI Vs. NATIONAL INSURANCE CO LTD
|
February 17, 2009 |
CHOUDHARY Vs. NARENDRA DEV RELAN
|
January 13, 2009 |
CHUKHAN SINGH Vs. GOVT. OF NCT OF DELHI AND ANR.
|
August 24, 2009 |
CHUNNI LAL Vs. UNIVERSITY OF DELHI
|
July 1, 2009 |
CHUNNI LAL Vs. STATE GOVT OF NCT OF DELHI
|
September 18, 2009 |
CHURCH OF INDIA Vs. CHURCH OF NORTH INDIA TRUST ASSOCIATION AND ORS.
|
December 23, 2009 |
CICO TECHNOLOGIES LTD Vs. FRC COMPOSITES LTD
|
May 22, 2009 |
CINNI FOUNDATION Vs. RAJ KUMAR SAH AND SONS
|
September 11, 2009 |
CIT Vs. HINDUSTAN TIN WORKS LTD.
|
February 13, 2009 |
CIT Vs. BHARAT ALUMUNIUM CO. LTD.
|
October 15, 2009 |
CIT Vs. ESHAAN HOLDING (P) LTD.
|
August 31, 2009 |
CIT DELHI IV NEW DELHI Vs. D S PROMOTERS AND DEVELOPERS PVT LTD
|
May 1, 2009 |
CIT, CENTRAL-II, NEW DELHI Vs. K.J. BUSINESS CENTRE
|
April 2, 2009 |
CIT-II Vs. JAGDAMBA MARBLES LTD.
|
April 9, 2009 |
CITI BANK Vs. DEEPAK KUMAR
|
October 14, 2009 |
CITI-MATES BUILDERS AND PROMOTERS PVT. LTD. Vs. MRS. SUSHMA THADANI
|
October 20, 2009 |
CITIBANK, N.A. Vs. UNION OF INDIA (UOI) AND ANR.
|
January 16, 2009 |
CLASSIC EQUIPMENTS P LTD Vs. JOHNSON ENTERPRISES
|
July 15, 2009 |
CLIMATE SYSTEMS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 9, 2009 |
CLINIQUE LABORATORIES LLC Vs. GUFIC LIMITED
|
April 9, 2009 |
CMC LTD Vs. DELHI TRANSPORT CORPORATION
|
October 6, 2009 |
COCA COLA COMPANY Vs. BISLERI INTERNATIONAL PVT LTD
|
October 20, 2009 |
COCA COLA INDIA Vs. CP MALIK
|
April 18, 2009 |
COCHIN INTERNATIONAL AIRPORT LIMITED Vs. PRESIDING OFFICER DRT
|
December 23, 2009 |
COGENT EMR SOLUTIONS LIMITED Vs. VIRENDRA KUMAR SHARMA
|
July 29, 2009 |
COGENT EMR SOLUTIONS LTD Vs. VIRENDRA KUMAR SHARMA
|
May 29, 2009 |
COL S S CHAUDHARY Vs. STATE
|
May 9, 2009 |
COL T PRASAD Vs. S S PANDAY
|
May 27, 2009 |
COL. (RETD.) SURESH CHAND AND ANR. Vs. SH. SATISH DAYAL
|
October 28, 2009 |
COL. R.S. AHLUWALIA AND ANR. Vs. CAPTAIN P.S. AHLUWALIA AND ORS.
|
November 17, 2009 |
COL. T. PRASAD Vs. UNION OF INDIA
|
May 27, 2009 |
COLGATE PALMOLIVE AND ORS. Vs. CAPITAL OVERSEAS LTD.
|
November 18, 2009 |
COMMANDER S.P. SURI (RETD.) Vs. ALANKIT ASSIGNMENTS LIMITED
|
January 15, 2009 |
COMMISSIIONER OF INCOME TAX Vs. SOPHISTICATED MARBLES AND GRANITE INDUSTRIES
|
August 11, 2009 |
COMMISSIONER INCOME TAX Vs. MMTC OF INDIA
|
October 23, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. V M ROLLING MILLS
|
January 29, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. KANDHARI RADIO
|
April 22, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. NATRAJ INDUSTRIES
|
February 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. ABHINANDAN INVESTMENT LTD.
|
February 6, 2009 |
COMMISSIONER OF INCOME TAX Vs. INSILOC LIMITED
|
February 27, 2009 |
COMMISSIONER OF INCOME TAX Vs. H B STOCK HOLDINGS LIMITED
|
July 24, 2009 |
COMMISSIONER OF INCOME TAX Vs. HYBRID RICE INTERNATIONAL PVT. LTD.
|
October 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. RAMSONS ORGANICS LTD.
|
September 3, 2009 |
COMMISSIONER OF INCOME TAX Vs. ADVANCE DETERGENTS LTD.
|
November 30, 2009 |
COMMISSIONER OF INCOME TAX Vs. CREATIVE DYEING AND PRINTING PVT. LTD.
|
September 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. EICHER LTD.
|
July 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. WHIRLPOOL OF INDIA LTD
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. YAMAHA MOTOR INDIA PVT LTD
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. SPORTKING INDIA LIMITED
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. BONANZA PORTFOLIO LTD
|
August 27, 2009 |
COMMISSIONER OF INCOME TAX Vs. DB (INDIA) SECURITIES LTD
|
July 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. J.D. FARMS
|
September 8, 2009 |
COMMISSIONER OF INCOME TAX Vs. N.I.I.T. LTD
|
September 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES (SCOPE)
|
August 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. HARYANA SHEET GLASS LTD.
|
October 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA DEVI
|
March 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT GUARDIAN LIMITED
|
January 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES
|
September 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LTD
|
September 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. SUNBEAM AUTO LTD
|
September 11, 2009 |
COMMISSIONER OF INCOME TAX Vs. ERICSSION COMMUNICATIONS PVT. LTD
|
September 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. AIMIL LIMITED
|
December 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. D.D. INDUSTRIES LTD.
|
October 29, 2009 |
COMMISSIONER OF INCOME TAX Vs. INDO RAMA SYNTHETIC LTD.
|
January 29, 2009 |
COMMISSIONER OF INCOME TAX Vs. FORTIS HEALTH CARE LTD.
|
January 20, 2009 |
COMMISSIONER OF INCOME TAX Vs. ANITA JAIN
|
January 21, 2009 |
COMMISSIONER OF INCOME TAX Vs. ROSE SERVICES APARTMENT INDIA (P) LTD.
|
February 20, 2009 |
COMMISSIONER OF INCOME TAX Vs. DENSO HARYANA (P) LTD.
|
November 5, 2009 |
COMMISSIONER OF INCOME TAX Vs. ZORAVAR VANASPATI LTD.
|
July 24, 2009 |
COMMISSIONER OF INCOME TAX Vs. DALMIA (BROS.) (P) LTD.
|
April 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. USHA (INDIA) LTD.
|
March 5, 2009 |
COMMISSIONER OF INCOME TAX Vs. DEEKSHA HOLIDAYS LTD.
|
August 17, 2009 |
COMMISSIONER OF INCOME TAX Vs. PRINTERS HOUSE (P.) LTD.
|
April 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. ESCORTS FINANCE LTD.
|
October 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. RANJEET SINGH DHAWAN
|
October 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN LTD.
|
October 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. ADIDAS INDIA MARKETING (P) LTD.
|
September 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. IKEA TRADING HONG KONG LTD
|
January 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. TRANS BHARAT AVIATION (P) LTD.
|
July 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. SHAMBHU MERCANTILE LTD.
|
February 10, 2009 |
COMMISSIONER OF INCOME TAX Vs. INDIAN RAILWAY CONSTRUCTION CO. LTD.
|
April 27, 2009 |
COMMISSIONER OF INCOME TAX Vs. SAHIB CHITS (DELHI) (P) LTD.
|
July 24, 2009 |
COMMISSIONER OF INCOME TAX Vs. AAR PEE APARTMENTS P. LTD.
|
August 28, 2009 |
COMMISSIONER OF INCOME TAX Vs. MS. SUSHMA KAPOOR
|
October 26, 2009 |
COMMISSIONER OF INCOME TAX Vs. DASS TRADING AND HOLDING (P) LTD.
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. NESTOR PHARMACEUTICALS LTD.
|
December 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. JACKSON ENGINEERS LTD.
|
December 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. SAMTEL ELECTRON DEVICES LTD.
|
September 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. PAWAN GUPTA
|
April 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. ANAND PRAKASH*
|
February 27, 2009 |
COMMISSIONER OF INCOME TAX Vs. JAGATJIT INDUSTRIES LTD.
|
September 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. KISHORI LAL CONSTRUCTION LTD.
|
December 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LTD.
|
October 30, 2009 |
COMMISSIONER OF INCOME TAX Vs. RAINEE SINGH
|
August 20, 2009 |
COMMISSIONER OF INCOME TAX Vs. JINDAL EXPORTS LTD.
|
February 6, 2009 |
COMMISSIONER OF INCOME TAX Vs. HONDA SIEL POWER PRODUCTS LTD.
|
August 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. JINDAL EQUIPMENTS LEASING & CONSULTANCY
|
December 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. TECHDRIVE (INDIA) (P) LTD.
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. TADASHI MURAKAMI
|
October 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PISTONS & RINGS LTD.
|
December 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. H.B. STOCK HOLDINGS LTD.
|
November 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. KSA TECHNOPAK (INDIA) (P) LTD.
|
November 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. NESTOR PHARMACEUTICALS (P) LTD.
|
November 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. JAIPUR GOLDEN TRANSPORT CO. (REGD.)
|
March 18, 2009 |
COMMISSIONER OF INCOME TAX Vs. CONCORDE CAPITAL MANAGEMENT CO. LTD.
|
May 20, 2009 |
COMMISSIONER OF INCOME TAX Vs. TDI MARKETING (P) LTD.
|
May 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. ASHISH RAJPAL
|
May 14, 2009 |
COMMISSIONER OF INCOME TAX Vs. JITIN GUPTA
|
March 3, 2009 |
COMMISSIONER OF INCOME TAX Vs. HI LUX AUTOMOTIVE (P) LTD.
|
March 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. PANACEA BIOTECH LTD.
|
July 27, 2009 |
COMMISSIONER OF INCOME TAX Vs. JAGDAMBA MARBLES LTD.
|
August 28, 2009 |
COMMISSIONER OF INCOME TAX Vs. SELAN EXPLORATION TECHNOLOGY LTD.
|
September 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. DENSO INDIA LTD.
|
July 6, 2009 |
COMMISSIONER OF INCOME TAX Vs. HARYANA SHEET GLASS LTD.
|
September 10, 2009 |
COMMISSIONER OF INCOME TAX Vs. CONIMETERS ELECTRICALS (P.) LTD.
|
August 20, 2009 |
COMMISSIONER OF INCOME TAX Vs. K.B. INDIA (P.) LTD.
|
September 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. FRANUS WAEZICARG
|
August 17, 2009 |
COMMISSIONER OF INCOME TAX Vs. SANJAY RAJ SHOBHA
|
July 6, 2009 |
COMMISSIONER OF INCOME TAX Vs. OM BUDHISATNA TRUST
|
July 28, 2009 |
COMMISSIONER OF INCOME TAX Vs. IMPULSE INDIA (P.) LTD.
|
August 11, 2009 |
COMMISSIONER OF INCOME TAX Vs. DASS TRADING & CO.
|
July 21, 2009 |
COMMISSIONER OF INCOME TAX Vs. DEBAN INTERNATIONAL LTD.
|
July 30, 2009 |
COMMISSIONER OF INCOME TAX Vs. NAMITA JAIN
|
July 10, 2009 |
COMMISSIONER OF INCOME TAX Vs. AIRPORT AUTHORITY OF INDIA
|
July 13, 2009 |
COMMISSIONER OF INCOME TAX Vs. BHASIN MOTORS INDIA (P.) LTD.
|
April 24, 2009 |
COMMISSIONER OF INCOME TAX Vs. LUTHRA JEWELLERS
|
May 6, 2009 |
COMMISSIONER OF INCOME TAX Vs. ASWANI CHOPRA
|
July 14, 2009 |
COMMISSIONER OF INCOME TAX Vs. RITU ANURAG AGGARWAL
|
July 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. REDSON TECHNOLOGIES LTD.
|
July 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. KUBER PLORITECH LTD.
|
August 7, 2009 |
COMMISSIONER OF INCOME TAX Vs. KUBER RESORTS LTD.
|
July 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. GAMA INVESTMENT
|
September 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. OCL LTD.
|
September 10, 2009 |
COMMISSIONER OF INCOME TAX Vs. EGHAN HOLDINGS (P.) LTD.
|
August 31, 2009 |
COMMISSIONER OF INCOME TAX Vs. NALWA INVESTMENT LTD
|
February 6, 2009 |
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR
|
May 14, 2009 |
COMMISSIONER OF INCOME TAX Vs. D.C.M. LTD
|
January 13, 2009 |
COMMISSIONER OF INCOME TAX Vs. CAPITAL POWER SYSTEMS LIMITED
|
January 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. GANGOUR INVESTMENT LTD
|
January 30, 2009 |
COMMISSIONER OF INCOME TAX Vs. SAMTEL COLOR LIMITED
|
January 30, 2009 |
COMMISSIONER OF INCOME TAX DELHI Vs. PAWAN KUMAR GARG
|
January 16, 2009 |
COMMISSIONER OF INCOME TAX DELHI Vs. ESCORTS FINANCE LIMITED
|
August 24, 2009 |
COMMISSIONER OF INCOME TAX DELHI Vs. TRIVENI ENGINEERING AND INDUSTRIES LIMITED
|
January 23, 2009 |
COMMISSIONER OF INCOME TAX DELHI-V Vs. PRIYA VILLAGE ROADSHOWS LTD.
|
August 24, 2009 |
COMMISSIONER OF INCOME TAX NEW DELHI Vs. SINGAPORE AIRLINES LTD
|
April 13, 2009 |
COMMISSIONER OF INCOME TAX, DELHI Vs. MEREENA CREATIONS
|
October 30, 2009 |
COMMISSIONER OF INCOME TAX, DELHI Vs. TONY ELECTRONICS LIMITED
|
October 9, 2009 |
COMMISSIONER OF INCOME TAX, DELHI - III Vs. SAMTEL INDIA LTD.
|
February 19, 2009 |
COMMISSIONER OF INCOME TAX, DELHI-IV Vs. DLF POWER LTD
|
October 9, 2009 |
COMMISSIONER OF INCOME TAX, DELHI-IX, NEW DELHI Vs. B.B. ARORA
|
July 21, 2009 |
COMMISSIONER OF INCOME TAX-II Vs. JAGDAMBA MARBLES LTD.
|
September 4, 2009 |
COMMISSIONER OF INCOME TAX-III Vs. SENIOR INDIA PVT. LTD.
|
September 4, 2009 |
COMMISSIONER OF INCOME-TAX Vs. SHRAVAN KUMAR GURJAR
|
August 20, 2009 |
COMMISSIONER OF INCOME-TAX Vs. EXIM SECURITIES AND CREDITS (P.) LTD.
|
May 4, 2009 |
COMMISSIONER OF INCOME-TAX Vs. ASPENTECH INDIA (P.) LTD.
|
September 11, 2009 |
COMMISSIONER OF INCOME-TAX Vs. RAJHANS AROMATICS
|
September 1, 2009 |
COMMISSIONER OF INCOME-TAX Vs. RAMPUR ENGG. LTD.
|
July 2, 2009 |
COMMISSIONER OF INCOME-TAX Vs. JAIPUR JEWELLERS
|
July 13, 2009 |
COMMISSIONER OF INCOME-TAX Vs. K.C. FIBRES LTD.
|
July 8, 2009 |
COMMISSIONER OF INCOME-TAX Vs. DALMIA AGENCIES (P.) LTD.
|
July 21, 2009 |
COMMISSIONER OF INCOME-TAX Vs. C.B.K.R. ENTERPRISES
|
July 16, 2009 |
COMMISSIONER OF INCOME-TAX Vs. VISHNU AND CO. P. LTD.
|
September 2, 2009 |
COMMISSIONER OF INCOME-TAX Vs. NANAK RAM JAISINGHANIA
|
July 10, 2009 |
COMMISSIONER OF INCOME-TAX Vs. JMD COMPUTERS AND COMMUNICATIONS (P.) LTD
|
January 16, 2009 |
COMMISSIONER OF INCOME-TAX Vs. SHARDA MOTOR INDUSTRIAL LTD
|
September 3, 2009 |
COMMISSIONER OF POLICE Vs. RAM NIWAS AND ANR.
|
December 7, 2009 |
COMMISSIONER OF POLICE Vs. DAYA NAND
|
September 2, 2009 |
COMMISSIONER OF POLICE AND ORS. Vs. SI KARUNA SAGAR
|
April 20, 2009 |
COMMISSIONER OF SALES TAX Vs. JITENDER MITTAL ENGINEERS AND CONTRACTORS
|
January 23, 2009 |
COMMISSIONER OF SALES TAX Vs. LIOYDS SALES CORPORATION
|
January 9, 2009 |
COMMISSIONER OF SALES TAX Vs. BEHL CONSTRUCTION AND ARAVALI ALUMINIUM PVT. LTD.
|
January 23, 2009 |
COMMISSIONER OF SERVICE TAX Vs. DELHI GYMKHANA CLUB LTD.
|
August 28, 2009 |
COMMISSIONER VAT TRADE AND TAXES DEPARTMENT Vs. INTERNATIONAL TRAVEL HOUSE LTD
|
September 8, 2009 |
COMMODORE G C MITRA AVSM Vs. ASHISH DOGRA
|
April 13, 2009 |
COMPETENT INVESTMENT LIMITED Vs. GL ASIA MAURITIUS II CAYMAN LTD
|
February 5, 2009 |
COMPETITION REVIEW PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 2, 2009 |
COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ANR. Vs. SURAJIT PANIGRAHI AND ORS.
|
March 13, 2009 |
CONSTABLE MANJEET SINGH Vs. GOVT OF NCT OF DELHI
|
December 9, 2009 |
CONSTABLE RAJENDER KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 17, 2009 |
CONTAINER CORPORATION OF INDIA LTD Vs. TEXMACO LIMITED
|
May 25, 2009 |
CONTINENTAL CARBON INDIA LTD Vs. MODI RUBBER LTD
|
November 9, 2009 |
CONTINENTAL ENTERPRISES LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
|
December 16, 2009 |
CONTINENTAL MILKOSE INDIA LTD Vs. DELHI MILK SCHEME
|
May 11, 2009 |
CONTINENTAL TELEPOWER INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 8, 2009 |
COSMIQUE LTD. Vs. UNION OF INDIA (UOI)
|
April 29, 2009 |
COURT ON ITS OWN MOTION Vs. GOVT OF NCT OF DELHI
|
July 15, 2009 |
COURT ON ITS OWN MOTION Vs. STATE
|
July 10, 2009 |
COURT ON ITS OWN MOTION Vs. SWARAN SINGH BANDA
|
February 17, 2009 |
COURT ON ITS OWN MOTION Vs. SOHAN SINGH
|
August 27, 2009 |
COURT ON ITS OWN MOTION Vs. AJAY YADAV
|
November 6, 2009 |
COURT ON ITS OWN MOTION Vs. LOK NATH GROVER AND ANR.
|
March 6, 2009 |
CPIO, SUPREME COURT OF INDIA, TILAK MARG, NEW DELHI Vs. SUBHASH CHANDRA AGARWAL
|
September 2, 2009 |
CPL N K JAKHAR Vs. UNION OF INDIA
|
October 21, 2009 |
CRAIG ALLEN COATES Vs. STATE THROUGH INDIAN
|
August 31, 2009 |
CROP. CARE FEDERATION OF INDIA Vs. RAJASTHAN PATRIKA (PVT.) LTD. AND ORS.
|
November 27, 2009 |
CROWN COMMERCIAL HOUSE Vs. ICICI BANK
|
August 25, 2009 |
CULCUTTA WIRE NETTING INDUSTRIES Vs. RAMESHWAR DAYAL GUPTA
|
November 11, 2009 |
CUSTOMS Vs. AHMAD URUKAPA
|
February 4, 2009 |
CUTLER HAMMER PROVIDENT FUND T AND Vs. PRADESHIYA INDUSTRIAL AND INVEST.
|
July 8, 2009 |
D B S FINANCIAL SERVICES LTD Vs. INDIA TOURISM DEVLOPMENT CORPN LTD
|
March 19, 2009 |
D BABU Vs. BHARTIA INDUSTRIES LTD
|
March 4, 2009 |
D C M LIMITED Vs. MAHABIR SINGH RANA
|
December 17, 2009 |
D C PANDEY Vs. U O I
|
October 6, 2009 |
D D A Vs. MEENAKSHI CHOUDHARIE
|
November 30, 2009 |
D D A Vs. NAV BHARAT CONST CO
|
April 20, 2009 |
D D A Vs. MAHARAJ KRISHAN KAPOOR
|
July 16, 2009 |
D D A Vs. NAV BHARAT CONST CO
|
April 24, 2009 |
D K ATTERY Vs. KANWAL SINGH MEHRA
|
April 9, 2009 |
D L F UNIVERSAL LIMITED Vs. UNION OF INDIA
|
May 14, 2009 |
D M JAWAHAR MERICAN Vs. ENGINEERS INDIA LTD
|
March 30, 2009 |
D N TANTY Vs. UOI
|
December 15, 2009 |
D R SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 23, 2009 |
D S CHAUDHARY Vs. LT GOVERNOR
|
August 7, 2009 |
D S CONSTRUCTIONS LTD Vs. RAJ KALI DEVI
|
October 23, 2009 |
D T C Vs. RAM CHANDER MAHTO
|
July 17, 2009 |
D. BABU Vs. BHARTIA INDUSTRIES LTD.
|
April 3, 2009 |
D.C.M. LTD. Vs. R.K. TOWERS (INDIA) PVT. LTD.
|
July 8, 2009 |
D.D.A Vs. SUNDER LAL
|
May 14, 2009 |
D.D.A. Vs. BASSI BUILDERS
|
February 3, 2009 |
D.D.A. Vs. SUBHASH CHANDER
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July 6, 2009 |
D.D.A. Vs. MAHARAJ KRISHAN KAPOOR AND ANR.
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August 11, 2009 |
D.D.A. Vs. KOCHAR CONSTRUCTION WORKS
|
July 16, 2009 |
D.D.A. Vs. AMAR NATH GARG
|
April 9, 2009 |
D.D.A. AND ORS. Vs. P.C. SHARMA AND CO. AND ANR.
|
February 2, 2009 |
D.K. ENTERPRISES Vs. THE EMPLOYEES STATE INSURANCE CORPORATION AND ANR.
|
March 20, 2009 |
D.M. JAWHAR MERICAN Vs. ENGINEERS INDIA LIMITED
|
March 3, 2009 |
D.M.H.P. SALES LTD Vs. NEW HOW RAH TRANSPORT COMPANY
|
August 13, 2009 |
D.P. TYAGI Vs. UNION OF INDIA (UOI) THROUGH ITS SECY. HOME AFFAIRS AND ORS.
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October 27, 2009 |
D.R. PATEL Vs. STATE
|
March 23, 2009 |
D.T.C. Vs. ISHWAR SINGH AND ORS.
|
January 16, 2009 |
D.V. RANA AND ORS. Vs. VICE CHAIRMAN, DELHI AGRICULTURE MARKETING BOARD AND ORS.
|
January 28, 2009 |
DABUR INDIA LTD Vs. COLORTEK MEGHALAYA PVT LTD
|
December 4, 2009 |
DABUR INDIA LTD Vs. ALKA AYURVEDIC PVT LTD
|
October 6, 2009 |
DABUR INDIA LTD Vs. ASHOK AUSHADHI UDYOG
|
September 23, 2009 |
DAELIM INDUSTRIAL CO LTD Vs. NUMALIGARH REFINERY LTD
|
March 13, 2009 |
DAELIM INDUSTRIAL CO. LTD. Vs. NUMALIGARH REFINERY LTD.
|
July 29, 2009 |
DAISY TRADING CORPORATION Vs. UNION OF INDIA (UOI)
|
July 27, 2009 |
DALBIR SINGH Vs. BS ES RAJDHANI POWER LTD
|
February 6, 2009 |
DALIP SINGH YADAV Vs. UNION OF INDIA
|
December 18, 2009 |
DALJEET SINGH ANAND Vs. HARJINDER SINGH ANAND
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October 27, 2009 |
DALJEET SINGH ANAND Vs. HARJINDER SINGH ANAND
|
November 3, 2009 |
DALJIT KAUR SETHI Vs. DELHI DEVELOPMENT AUTHORITY
|
December 7, 2009 |
DALU RAM AND ORS. Vs. VINITA BERI AND ORS.
|
August 27, 2009 |
DAMODAR VALLEY CORPORATION Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
|
July 7, 2009 |
DANIEL FUEHRE Vs. DIRECT INFORMATION PVT LTD
|
August 3, 2009 |
DARBARI LAL KATARIA, ADARSH CABLE INDUSTRIES AND GAURAV FANS AND ANR. Vs. DELHI POLLUTION CONTROL COMMITTEE
|
October 13, 2009 |
DARPAN KWATRA Vs. RAMESH CHANANA
|
February 6, 2009 |
DARSHAN LAL Vs. STATE (CBI)
|
July 31, 2009 |
DARSHANA Vs. STATE
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March 13, 2009 |
DASHMESH MECHANICAL WORKS Vs. HARI SINGH
|
December 23, 2009 |
DASHRATH SINGH CHAUHAN Vs. C.B.I.
|
July 20, 2009 |
DASS GUPTA & ASSOCIATES Vs. COMMISSIONER OF INCOME TAX
|
July 31, 2009 |
DASSAULT SYSTEMS S.A. Vs. SPHINX WORLDBIZ LIM
|
October 6, 2009 |
DATADEEN Vs. LT. GOVERNOR OF DELHI AND ORS.
|
May 4, 2009 |
DATAMATION CONSULTANT PVT. LTD. Vs. SHRI RANJIT KUMAR
|
March 25, 2009 |
DAUJI RAM Vs. STATE OF N C T OF DELHI
|
May 29, 2009 |
DAULAT Vs. STATE GOVT OF NCT DELHI
|
February 11, 2009 |
DAVENDER LAL MEHTA Vs. DHARMENDER MEHTA
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May 14, 2009 |
DAVINDER Vs. STATE
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August 19, 2009 |
DAVINDER SINGH Vs. SURJEET SINGH
|
September 25, 2009 |
DAVINDER SOOD Vs. CHET RAM AND ANR.
|
April 30, 2009 |
DAY G C Vs. MANAGEMENT OF EUREKA FORBES LTD
|
July 28, 2009 |
DAYA CHAND AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND ORS.
|
May 4, 2009 |
DAYA KOD Vs. FINANCIAL COMMISSIONER
|
November 11, 2009 |
DAYANAND DEC Vs. UOI
|
February 3, 2009 |
DAYANAND DEC. THR. LR"S Vs. UOI
|
March 3, 2009 |
DCM LIMITED Vs. DDA
|
May 29, 2009 |
DCM SHRIRAM CONSOLIDATED LIMITED Vs. LAXAMI TRADER
|
October 23, 2009 |
DCM SHRIRAM CONSOLIDATED LTD. Vs. SHRI JAI SINGH
|
May 19, 2009 |
DDA Vs. NAV BHARAT CONSTRUCTION CO.
|
December 23, 2009 |
DDA Vs. HARISH KUMAR
|
December 21, 2009 |
DDA Vs. ISHWAR CHAND
|
December 23, 2009 |
DDA Vs. JAGAN NATH ASHOK KUMAR
|
January 21, 2009 |
DDA Vs. JAI KANWAR JAIN
|
April 2, 2009 |
DDA Vs. KALYAN CHAND GOYAL & CO.
|
April 13, 2009 |
DDA Vs. RAJESH KUMAR AND ORS.
|
May 29, 2009 |
DDA Vs. MAHABIR PRASAD
|
December 8, 2009 |
DDA Vs. K.C. CHIBBER AND CO.
|
July 23, 2009 |
DDA Vs. CEMENT CORPORATION OF INDIA
|
October 5, 2009 |
DDA Vs. ANJUMAN COOP. GROUP HOUSING SOCIETY LTD.
|
October 28, 2009 |
DDA Vs. CDS GUJRAL
|
July 2, 2009 |
DDA Vs. MOHAN CONSTRUCTION
|
July 2, 2009 |
DEAN MAULANA AZAD MEDICAL COLLEGE Vs. BUDH PRIYA RAHUL
|
April 20, 2009 |
DEAR INVESTMENTS PVT. LIMITED Vs. BIRLA GLOBAL FINANCE CO. LIMITED.
|
January 13, 2009 |
DEBABRATA GHOSH Vs. UOI
|
December 7, 2009 |
DEBASISH GHOSH Vs. REGIONAL P F COMMISSIONER
|
October 20, 2009 |
DEBI CHARAN Vs. DURGA PRASAD
|
December 23, 2009 |
DECONAR SERVICES PVT. LTD. Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
December 16, 2009 |
DECOR INDIA PVT LTD Vs. MINISTRY OF EXTERNAL AFFAIRS
|
November 17, 2009 |
DEEP MEHTA Vs. I O C LTD
|
November 6, 2009 |
DEEP PUBLIC SCHOOL Vs. CENTRAL INFORMATION COMMISSION
|
September 15, 2009 |
DEEPA DEVI Vs. GOVT OF NCT OF DELHI
|
December 14, 2009 |
DEEPA DEVI Vs. STATE OF NCT OF DELHI
|
December 11, 2009 |
DEEPA MANN Vs. DILIP KR BANDYOPADHYAY
|
April 17, 2009 |
DEEPAK Vs. STATE
|
September 15, 2009 |
DEEPAK KAUL Vs. THE STATE OF NCT OF DELHI
|
December 16, 2009 |
DEEPAK KHOSLA Vs. UOI
|
October 8, 2009 |
DEEPAK KR. ARYA Vs. JATINDER GUPTA
|
October 28, 2009 |
DEEPAK KUMAR Vs. UNION OF INDIA
|
August 7, 2009 |
DEEPAK KUMAR Vs. UNIVERSITY OF DELHI
|
April 17, 2009 |
DEEPAK KUMAR Vs. STATE
|
February 5, 2009 |
DEEPAK KUMAR SHARMA Vs. DOMINOS PIZZA LTD
|
April 17, 2009 |
DEEPAK MAINI Vs. STAR PLUS
|
July 29, 2009 |
DEEPAK NEGI Vs. ASHOK KHARE
|
September 1, 2009 |
DEEPAK NEGI AND ANR., Vs. UNIVERSITY OF DELHI AND ORS.
|
September 1, 2009 |
DEEPAK R MEHTRA Vs. NATIONAL SPORTS CLUB OF INDIA
|
April 21, 2009 |
DEEPAK SAXENA Vs. KULVINDER SINGH AND ORS.
|
May 4, 2009 |
DEEPAK SOLANKI ALIAS SANSAR Vs. STATE
|
July 3, 2009 |
DEEPAN KUMAR Vs. JAI PRAKASH AGGARWAL
|
April 6, 2009 |
DEEPMALA BHANDAR AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
|
April 9, 2009 |
DEEWAN ARORA Vs. TARA DEVI SEN
|
October 12, 2009 |
DELHI ADMINISTRATION LAND AND BUILDING Vs. KANWAR SAIN GOEL
|
December 9, 2009 |
DELHI ADMINISTRATION THROUGH CHIEF SECRETARY, GOVT. OF NCT AND Vs. SMT. SHASHI PATEL W/O SHRI K. PATEL AND
|
March 13, 2009 |
DELHI APARTMENTS PVT LTD Vs. C R SONS BUILDERS AND DEVELOPERS
|
April 15, 2009 |
DELHI APARTMENTS PVT. LTD Vs. C.R. SONS BUILDERS AND DEVELOPERS PVT. LTD
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April 21, 2009 |
DELHI AUTOMOBILES LTD Vs. MOHAN EXPORTS INDIA LTD
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March 4, 2009 |
DELHI CEVLOPMENT AUTHORITY Vs. SUDESH KUMAR
|
January 29, 2009 |
DELHI CONSUMER COOPERATIVE WHOLESALE STORES LIMITED Vs. UNION OF INDIA
|
December 15, 2009 |
DELHI DAYALBAGH COOP. HOUSE BUILDING SOCIETY Vs. DEPUTY REGISTRAR, REGISTRAR OF COOPERATIVE SOCIETIES
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October 28, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. GURCHARAN SINGH
|
December 18, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. K P GARG
|
November 5, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. VERMA CONSTRUCTION COMPANY
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October 29, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. CHUGH KATHURIA ENGINEERS PVT LTD
|
October 12, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. SUNDER
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January 28, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. JAI SINGH
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April 15, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. BHARAT FURNISHING COMPANY
|
July 15, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. AMITA NAND AGGARWAL ASSOCIATES
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May 8, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. SHRI SUBHASH CHAND GARG
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November 11, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. BHAI SARDAR SINGH
|
March 16, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. MADHUR KRISHNA
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March 19, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. CONSTRUCTION & DESIGN SERVICES U.P. JAL NIGAM
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November 20, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. C.D. SHARMA
|
January 21, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. PREM NATH SAROOP
|
March 3, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. PREM CHAND SHARMA AND CO.
|
January 20, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. TANTIA CONSTRUCTION COMPANY
|
March 23, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. CHANDER KANT AND CO. AND ANR.
|
April 21, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES
|
April 17, 2009 |
DELHI DEVELOPMENT AUTHORITY Vs. PANDIT MUNSHI RAM ASSOCIATES (PVT.) LTD AND ANR.
|
May 5, 2009 |
DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. MRS. JOGINDER KAUR W/O SARDAR SOHAN SINGH,
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May 30, 2009 |
DELHI FINANCIAL CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME-TAX
|
September 24, 2009 |
DELHI GYMKHANA CLUB LIMITED Vs. UNION OF INDIA
|
April 15, 2009 |
DELHI HIGH COURT LEGEL SERVICES COMMITTEE Vs. GOVT. OF NCT OF DELHI
|
September 23, 2009 |
DELHI JAL BOARD Vs. DIGVIJAY SANITATIONS
|
May 26, 2009 |
DELHI JAL BOARD Vs. GOBIND SINGH
|
September 24, 2009 |
DELHI JAL BOARD Vs. JAI PRAKASH
|
September 24, 2009 |
DELHI JAL BOARD Vs. SITA RAM AHUJA
|
September 25, 2009 |
DELHI JAL BOARD Vs. ITS WORKMAN (SRI BALBIR SINGH)
|
March 17, 2009 |
DELHI JAL BOARD & ANR. Vs. DHANI RAM & ANR.
|
November 30, 2009 |
DELHI LABOUR UNION Vs. GOVT OF NCT OF DELHI
|
February 25, 2009 |
DELHI MAHILA SAMAJ TRUST (REGD.) AND ORS. Vs. RUMMA S. SUNDER AND ORS.
|
February 20, 2009 |
DELHI MEDICAL ASSOCIATION Vs. UNION OF INDIA
|
April 24, 2009 |
DELHI METRO RAIL CORPORATION Vs. PANCHKUIAN ROAD FURNITURE MARKET ASSON
|
August 21, 2009 |
DELHI METRO RAIL CORPORATION Vs. PANCHKUIAN ROAD FURNITURE MARKET ASSON.
|
August 28, 2009 |
DELHI MILK SCHEME Vs. MAHABIR SINGH
|
February 13, 2009 |
DELHI PAPER AND PRODUCT COMPANY LTD Vs. UNION OF INDIA
|
July 15, 2009 |
DELHI PRADESH CITIZEN COUNCIL Vs. GOVT OF INDIA
|
April 29, 2009 |
DELHI PRESS PATRA PRAKASHAN LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 11, 2009 |
DELHI STATE CIVIL SUPPLIES CORPORATION LTD Vs. UNION OF INDIA
|
September 4, 2009 |
DELHI STATE CIVIL SUPPLY CORORATION LTD Vs. CHARANJIT KAUR
|
August 21, 2009 |
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CROP LTD Vs. INTEGRATED TECHNO SYSTEM PVT LTD
|
May 25, 2009 |
DELHI SWEET HOUSE Vs. SMT. DARSHANA RANI WD/O LATE SH. KAMAL DEV SHARMA,
|
September 17, 2009 |
DELHI TABLE TENNIS ASSOCIATION Vs. TABLE TENNIS FEDERATION OF INDIA
|
September 18, 2009 |
DELHI TOWERS LTD Vs. G.N.C.T. OF DELHI
|
December 1, 2009 |
DELHI TOWERS LTD. Vs. G.N.C.T. OF DELHI
|
December 4, 2009 |
DELHI TRANSCO LIMITED Vs. HINDUSTAN VIDYUT PRODUCTS LTD
|
February 5, 2009 |
DELHI TRANSPORT CORPORATION Vs. OM PARKASH
|
January 27, 2009 |
DELHI TRANSPORT CORPORATION Vs. DHARAM PAL
|
January 9, 2009 |
DELHI TRANSPORT CORPORATION Vs. BISHAN SWAROOP
|
February 24, 2009 |
DELHI TRANSPORT CORPORATION Vs. CHANDI RAM
|
February 26, 2009 |
DELHI TRANSPORT CORPORATION Vs. VIDYAWATI
|
March 23, 2009 |
DELHI TRANSPORT CORPORATION Vs. SAHAB SINGH
|
May 14, 2009 |
DELHI TRANSPORT CORPORATION Vs. ROHTASH SINGH
|
May 13, 2009 |
DELHI TRANSPORT CORPORATION Vs. NAND KISHORE
|
July 20, 2009 |
DELHI TRANSPORT CORPORATION Vs. MANJEET SINGH
|
July 29, 2009 |
DELHI TRANSPORT CORPORATION Vs. SH ATTAR SINGH
|
July 23, 2009 |
DELHI TRANSPORT CORPORATION Vs. HARPAL SINGH
|
January 9, 2009 |
DELHI TRANSPORT CORPORATION Vs. MEHAR SINGH
|
November 23, 2009 |
DELHI TRANSPORT CORPORATION Vs. SEM PAL
|
October 13, 2009 |
DELHI TRANSPORT CORPORATION Vs. DHARAMBIR SINGH
|
October 8, 2009 |
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR
|
October 20, 2009 |
DELHI TRANSPORT CORPORATION Vs. ANUP SINGH
|
August 19, 2009 |
DELHI TRANSPORT CORPORATION Vs. JUGMINDER SINGH EX-CONDUTOR
|
August 6, 2009 |
DELHI TRANSPORT CORPORATION Vs. CAPITAL BODY BUILDERS AND ANR.
|
July 14, 2009 |
DELHI TRANSPORT CORPORATION Vs. RAM KISHAN
|
May 8, 2009 |
DELHI TRANSPORT CORPORATION Vs. SH. RANBIR SINGH AND ANR.
|
February 11, 2009 |
DELHI TRANSPORT CORPORATION Vs. SH. KISHAN DEV MISHRA
|
March 18, 2009 |
DELHI TRANSPORT CORPORATION Vs. SHRI ROOP SINGH
|
April 15, 2009 |
DELHI TRANSPORT CORPORATION Vs. ADWEL ADVERTISING
|
October 9, 2009 |
DELHI TRANSPORT CORPORATION Vs. RAMESH CHANDER
|
January 13, 2009 |
DELHI TRANSPORT CORPORATION Vs. SH. RAM KISHAN (EX-DRIVER)
|
August 12, 2009 |
DELHI TRANSPORT CORPORATION Vs. SH. O.P. NANDWANI
|
August 13, 2009 |
DELHI TRANSPORT CORPORATION Vs. CHANDER KUMAR
|
February 9, 2009 |
DELHI TRANSPORT CORPORATION Vs. SH. MAHENDER KUMAR SHARMA
|
March 25, 2009 |
DELHI TRANSPORT CORPORATION Vs. NEM SINGH AND ORS.
|
March 12, 2009 |
DELHI TRANSPORT CORPORATION Vs. RAM KUMAR AND ORS.
|
April 30, 2009 |
DELHI TRANSPORT CORPORATION Vs. BISHAN SINGH
|
March 27, 2009 |
DELHI TRANSPORT CORPORATION Vs. SH. RANBIR SINGH
|
May 28, 2009 |
DELHI TRANSPORT CORPORATION Vs. SHRI JEET SINGH (EX. DRIVER)
|
September 10, 2009 |
DELHI TRANSPORT CORPORATION Vs. RAJINDER PARKASH & ANOTHER
|
May 19, 2009 |
DELHI TRANSPPORT CORPORATION Vs. GAJENDER PAL SINGH
|
May 1, 2009 |
DELHI VIDYUT BOARD Vs. SUBHASH CHANDER AND CO.
|
November 12, 2009 |
DELHI VIDYUT BOARD Vs. JAY GEE CONSTRUCTION COMPANY PVT. LTD. AND ANR.
|
December 22, 2009 |
DEPPAK KUMAR BALI Vs. HMT LIMITED
|
January 23, 2009 |
DES RAJ GUPTA Vs. STATE
|
May 11, 2009 |
DESH KUMAR Vs. INDIAN INSTITUTE OF ARCHITECTS
|
November 24, 2009 |
DESH RAJ Vs. KEWAL KRISHAN
|
November 23, 2009 |
DESICCANT ROTORS INTERNATIONAL PVT LTD Vs. BAPPADITYA SARKAR
|
July 14, 2009 |
DESIGN DIALOGUES INDIA PVT. LTD. Vs. N.D.M.C.
|
July 8, 2009 |
DEUTSCHE POSTBANK HOME FINANCE LTD Vs. H M VASAVAIAH
|
April 1, 2009 |
DEV KUMAR JAIN Vs. INCOME TAX OFFICER
|
January 19, 2009 |
DEV RAJ Vs. D.T.C.
|
March 25, 2009 |
DEVASHIS BHARRACHARYA Vs. UNION OF INDIA
|
April 21, 2009 |
DEVDUTT Vs. MADAN AND ORS.
|
April 27, 2009 |
DEVELOPMENT CREDIT BANK Vs. DEVENDER KUMAR AND COMPANY AND ANR.
|
March 18, 2009 |
DEVENDER KUMAR Vs. BHARTI CELLULAR LTD
|
September 24, 2009 |
DEVENDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
September 22, 2009 |
DEVENDER SINGH MEHTA Vs. RAKESH KUMAR JAIN
|
March 6, 2009 |
DEVENDRA GARG Vs. YOGENDER KUMAR GARG AND ANR.
|
January 20, 2009 |
DEVESH DUTTA Vs. NATIONAL BOARD OF EXAMINATIONS
|
August 6, 2009 |
DEVI DAYAL @ RAJU Vs. STATE
|
July 1, 2009 |
DEVIKA ESTATE MANAGEMENT PVT. LTD. Vs. DEVIKA ESTATE
|
April 22, 2009 |
DEVINDER PAWAR Vs. DELHI JAL BOARD AND ANR.
|
April 29, 2009 |
DEVINDERA KUMARI AND ORS. Vs. DTC AND ORS.
|
September 2, 2009 |
DEVRAJ MASON Vs. SHANTI DEVI
|
July 16, 2009 |
DEVRAJ SHARMA Vs. GOVT OF NCT OF DELHI
|
November 11, 2009 |
DEWAN CONSULTANTS AND PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 3, 2009 |
DFC STAFF ASSOCIATION Vs. B.I.F.R. AND ANR.
|
July 10, 2009 |
DGS REALTORS PVT. LTD. Vs. REALOGY CORPORATION
|
September 3, 2009 |
DHANANJAY KUMAR Vs. CRPF
|
December 4, 2009 |
DHANESHWAR AND ORS. Vs. SATPAL AND ANR.
|
September 1, 2009 |
DHANJIT SINGH NANDA Vs. STATE
|
February 9, 2009 |
DHANPATI AND ORS. Vs. SUBHASH AND ORS.
|
November 11, 2009 |
DHARAM PAL Vs. DELHI ADMINISTRATION
|
April 15, 2009 |
DHARAM PAL Vs. STATE
|
November 11, 2009 |
DHARAM PAL Vs. PRINCIPAL & ORS
|
October 20, 2009 |
DHARAM RAJ Vs. UNION OF INDIA (UOI) AND ORS.
|
October 7, 2009 |
DHARAM SINGH Vs. STATE
|
March 23, 2009 |
DHARAMBIR Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 13, 2009 |
DHARAMBIR Vs. STATE
|
July 30, 2009 |
DHARAMBIR Vs. STATE
|
November 6, 2009 |
DHARAMBIR KHATTAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 5, 2009 |
DHARAMPAL Vs. STATE
|
August 12, 2009 |
DHARAMVIR KHERA Vs. COMMISSIONER OF POLICE AND ANR.
|
March 30, 2009 |
DHARAMVIR SINGH Vs. MANAGEMENT OF SHRI AURBINDO COLLEGE
|
August 28, 2009 |
DHARAMVIR SINGH Vs. N D M C
|
July 22, 2009 |
DHARMENDER KUMAR Vs. STATE (NCT OF DELHI)
|
April 15, 2009 |
DHEERU Vs. GOVERNMENT OF NCT OF DELHI
|
February 9, 2009 |
DHIRAJ DHAR GUPTA AND ANR. Vs. FOREIGN INVESTMENT PROMOTION BOARD AND ORS.
|
July 31, 2009 |
DHIRAJ TOKAS Vs. CHHALURAM
|
May 11, 2009 |
DHIRENDER SINGH TOMAR Vs. STATE
|
November 23, 2009 |
DHIRINDER NEGI AND ORS. Vs. MANAGEMENT OF ASHOKA HOTEL
|
March 17, 2009 |
DHRUV KUMAR GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 12, 2009 |
DHRUVA PARATE Vs. CBSE
|
March 23, 2009 |
DHURENDER SINGH Vs. STATE OF NCT OF DELHI
|
September 14, 2009 |
DIGEMBER JAIN SOCIETY FOR CHILD WELFARE Vs. DIRECTOR GENERAL OF INCOME TAX
|
October 9, 2009 |
DIGICABLE NETWORK INDIA PVT LTD Vs. STAR DEN MEDIA SERVICES PVT LTD
|
April 16, 2009 |
DILAWAR MIR Vs. CBI
|
March 12, 2009 |
DILBAGH SINGH Vs. D R J
|
May 14, 2009 |
DILIP G. KRISHNAN AND ANR. Vs. MEHBOOB KHAN ETC.
|
May 25, 2009 |
DILLIP KUMAR PARIDA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
February 6, 2009 |
DILSHAD Vs. STATE OF NCT OF DELHI
|
October 9, 2009 |
DILSHAD Vs. STATE (GOVT. OF NCT OF DELHI)
|
May 1, 2009 |
DILWAR SINGH Vs. COMMISSIONER OF POLICE AND ANR.
|
December 7, 2009 |
DIN COOPERATIVE G H SOCIETY LTD Vs. A S RANA
|
November 3, 2009 |
DINA NATH Vs. NEW PANJAB MOTORS AND TRACTOR WORKS
|
March 26, 2009 |
DINESH BANSAL Vs. OM KUMAR
|
December 23, 2009 |
DINESH BHAKTA SHRESTHA Vs. MMTC LTD
|
August 11, 2009 |
DINESH DUTT SHARMA Vs. GOVT OF NCT OF DELHI
|
December 2, 2009 |
DINESH GUPTA Vs. RAJ KUMARI GUPTA
|
December 8, 2009 |
DINESH GUTPA Vs. D D A
|
April 1, 2009 |
DINESH KHANNA Vs. GOVT OF NCT OF DELHI
|
August 24, 2009 |
DINESH KUMAR Vs. UNIVERSITY OF DELHI AND ORS.
|
April 24, 2009 |
DINESH MILLS LTD Vs. KAMAL KISHORE MEHRA
|
November 20, 2009 |
DINESH MOHINDRA Vs. DCM FINANCIAL SERVICES LTD
|
February 16, 2009 |
DIRECTOR GENERAL OF WORKS CPWD Vs. SH. DAYA SHANKAR PRASAD
|
January 14, 2009 |
DIRECTOR GENERAL WORKS CPWD Vs. EKNATH
|
August 17, 2009 |
DIRECTOR OF EDUCATION Vs. KRISHNA KUMARI
|
December 21, 2009 |
DIRECTOR OF INCOME TAX Vs. SHERATON INTERNATIONAL INC., NEW DELHI
|
January 30, 2009 |
DIRECTOR OF INCOME TAX Vs. APPREAL EXPORTS PROMOTION COUNCIL
|
August 20, 2009 |
DIRECTOR OF INCOME TAX Vs. GALILEO INTERNATIONAL INC.
|
February 25, 2009 |
DIRECTORATE OF ENFORCEMENT Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE THROUGH ITS REGISTRAR AND ANR.
|
May 15, 2009 |
DIRECTORATE OF REVENUE INTELLIGENCE Vs. HARSH VASANT
|
November 16, 2009 |
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MD JAMIL ALIAS WASIM ALIAS BHURA
|
July 15, 2009 |
DIRECTORATE OF REVENUE INTELLIGENCE Vs. VIKAS KUMAR
|
May 20, 2009 |
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MONI
|
December 2, 2009 |
DIVISIONAL PERSONNEL OFFICER Vs. PRATAP RAI
|
September 23, 2009 |
DIVYA MUBAYI Vs. KRISHNA MUBAYI AND ORS.
|
July 2, 2009 |
DIWAKAR ENGINEERS LTD Vs. INCOME TAX OFFICER
|
September 9, 2009 |
DIWAKAR GUPTA Vs. UNION OF INDIA
|
May 25, 2009 |
DLF HOME DEVELOPERS Vs. VIBES DEVELOPERS PVT. LTD. AND ANR.
|
July 1, 2009 |
DLF INDUSTRIES LTD Vs. INDIAN OIL CORPORATION LTD
|
August 21, 2009 |
DON KUMAR SAHU Vs. STATE
|
May 22, 2009 |
DOODH NATH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 13, 2009 |
DOODH NATH MAHADEO MANDIR SABHA (REGISTERED) Vs. UNION OF INDIA (UOI) AND ANR.
|
November 10, 2009 |
DR. (MRS.) SARLA RAJPUT Vs. CENTRAL INFORMATION COMMISSIONER AND ORS.
|
July 2, 2009 |
DR. (MRS.) SHAKUNTALA S. JAIMAN Vs. MRS. UNOU BEHL SATSANGI AND ORS.
|
December 4, 2009 |
DR. ALEXANDER EDUCATIONAL FOUNDATION Vs. UNION OF INDIA (UOI) AND ORS.
|
July 28, 2009 |
DR. ANIL BANSAL Vs. KALPANA SHREE AGGARWAL AND ORS.
|
March 20, 2009 |
DR. ANUPAM BHARGAVA Vs. STATE AND ORS.
|
March 26, 2009 |
DR. ASHOK KUMAR TANEJA AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 13, 2009 |
DR. DEEPAK SINGH Vs. VICE CHANCELLOR, JAWAHAR LAL NEHRU UNIVERSITY AND ORS.
|
July 22, 2009 |
DR. DIPESH SOOD AND ORS. Vs. THE STATE AND ANR.
|
May 14, 2009 |
DR. F. KAMIL Vs. STATE AND ORS.
|
April 27, 2009 |
DR. GURDEEP SINGH Vs. UNIVERSITY OF DELHI AND ORS.
|
September 15, 2009 |
DR. GURDIP SINGH SINDHU AND ANR. Vs. SH. HARBANS SINGH SIDHU
|
July 14, 2009 |
DR. HARISH UPPAL Vs. MR. J.N. UPPAL AND ORS.
|
March 18, 2009 |
DR. INDERJIT Vs. UNION OF INDIA (UOI) AND ORS.
|
November 26, 2009 |
DR. INDERJIT SINGH MANN Vs. CHARANJIT SINGH GREWAL
|
July 31, 2009 |
DR. INDIRA SARNATH Vs. UNION OF INDIA (UOI) AND ORS.
|
January 9, 2009 |
DR. KIRAN DATAR Vs. SH. H.B. DATAR
|
July 31, 2009 |
DR. MANGAL DASS KAPOOR Vs. SMT. KAMLA RANI
|
August 11, 2009 |
DR. MANISH PATNECHA Vs. CHAIRPERSON COUNSELING COMMITTEE, A.I.I.M.S.
|
December 10, 2009 |
DR. RAJINDER KUMAR BABBAR Vs. SMT. A. BHASIN AND ORS.
|
May 4, 2009 |
DR. RAVI KANT Vs. SHRI VED RAM AND ORS.
|
May 4, 2009 |
DR. SAMIR MAJUMDAR Vs. EXXON MOBILE CO. INDIA (P) LTD. AND ANR.
|
September 2, 2009 |
DR. SATYA PRAKASH Vs. GOVT. OF NCT OF DELHI
|
May 15, 2009 |
DR. TILAK RAJ JAGGI Vs. SMT. PRIYA RANI AND ORS.
|
November 11, 2009 |
DR. V.P. SHARMA Vs. STATE AND ANR.
|
January 23, 2009 |
DR. VIJAY SHANKAR MISHRA S/O LATE DR. RAM PRASAD MISHRA Vs. THE STATE GOVT. OF NCT OF DELHI,
|
September 3, 2009 |
DR. VIKRAM SETH AND ANR. Vs. DELHI TRANSPORT CORPORATION AND ANR.
|
April 20, 2009 |
DR. VISHAKHA KAPOOR Vs. NATIONAL BOARD OF EXAMINATION AND ANR.
|
March 3, 2009 |
DR. YOJNA KALIA Vs. THE UNIVERSITY OF DELHI AND ANR.
|
August 18, 2009 |
DR. ZILE RAM AND ANR. Vs. THE STATE
|
January 16, 2009 |
DRISHTICON PROPERTIES LTD Vs. CHOPRA MARKETING PVT LTD
|
January 21, 2009 |
DRIVING SKILL INSTITUTE AND RESEARCH Vs. GOVT. OF N.C.T. OF DELHI AND ANR.
|
April 29, 2009 |
DTC Vs. AJIT SINGH
|
April 20, 2009 |
DTC Vs. INTERNATIONAL AVENUES
|
July 3, 2009 |
DTC Vs. LAXMAN SINGH
|
December 4, 2009 |
DTC Vs. KAMAL KUMAR
|
December 17, 2009 |
DTC Vs. BISHAN SINGH, COND.
|
November 24, 2009 |
DTC Vs. HUKUM SINGH
|
May 19, 2009 |
DTC AND ORS. Vs. SARITA SETH AND ORS.
|
April 27, 2009 |
DTC OF SOCIAL WELFARE Vs. TARA CHAND
|
December 15, 2009 |
DTC WORKERS UNION (REGD.) THR. ITS PRESIDENT SHRI RAJARAM TYAGI Vs. DTC AND ANR.
|
May 18, 2009 |
DUBEY BUILDERS AND INDUSTRIES Vs. BIRDH RAJ BHANDARI
|
November 5, 2009 |
DUDH NATH Vs. STATE
|
July 31, 2009 |
DUFLON POLYMERS P. LTD. AND ORS. Vs. THE ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE AND ANR.
|
January 14, 2009 |
DULARI Vs. BABLU
|
July 14, 2009 |
DULARI DEVI AND ORS. Vs. M.C.D.
|
May 19, 2009 |
DULARI EXPORTS PVT. LTD. Vs. SECRETARY MINISTRY OF TEXTILES AND ORS.
|
December 14, 2009 |
DUNLOP INDIA LIMITED Vs. BANK OF BARODA AND ANR.
|
December 23, 2009 |
DUNLOP INDIA LTD Vs. BANK OF BARODA
|
January 7, 2009 |
DURGA LAXMI BUILDERS Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
|
April 29, 2009 |
DURGA PRASAD Vs. STATE
|
September 10, 2009 |
DURGA PRASAD Vs. UNION OF INDIA (UOI) AND ANR.
|
February 19, 2009 |
DURGA PRASAD ALIAS BABLU Vs. STATE
|
August 28, 2009 |
DURGA TRAVELS & TOURS Vs. UOI
|
November 23, 2009 |
DURHAM CARELINE INDIA PVT. LTD Vs. STUDIO LINE
|
February 13, 2009 |
DVH INDUSTRIES Vs. HARTLEY KNITS
|
May 13, 2009 |
DWARIKA PRASAD PANT Vs. CHIEF SECRETARY
|
November 24, 2009 |
DY. COMMISSIONER OF POLICE Vs. EX. HEAD CONSTABLE SATBIR SINGH
|
January 14, 2009 |
EAGLE FASHIONS Vs. DUE ESSE DI SALVATORE SUPPA
|
August 4, 2009 |
EAST END APARTMENTS COOPERATIVE Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
|
May 21, 2009 |
EB POCKET RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
|
November 3, 2009 |
ECON PURI CONSORTIUM Vs. PURI INTERNATIONAL PVT.LTD
|
April 18, 2009 |
EICHER GOODEARTH PVT. LTD. Vs. LAXMAN MARKETING PVT. LTD.
|
August 13, 2009 |
EICHER MOTORS LTD Vs. MRS PUSHPA CHAND
|
August 4, 2009 |
ELAYATHARIL JOSEPH DANIEL Vs. UOI
|
April 6, 2009 |
ELECTION COMMISSION OF INDIA Vs. CENTRAL INFORMATION COMMISSION
|
November 4, 2009 |
ELECTRICAL MANUFACTURING COMPANY LTD. Vs. POWER GRID CORPORATION OF INDIA LTD. AND ORS.
|
December 1, 2009 |
ELEGANT FINVEST P. LTD. Vs. BHARAT GULATI AND ANR.
|
January 23, 2009 |
EMCA CONSTRUCTION CO Vs. ARCHELOLOGICAL SURVEY OF INDIA
|
October 30, 2009 |
EMIRATES BANK INTERNATIONAL PJSC Vs. VIJAY TALWAR
|
November 6, 2009 |
EMMPAC HOLDINGS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2009 |
EMPLOYEES STATE INSURANCE CORP. THROUGH ITS REGIONAL DIRECTOR Vs. B.S. ELECTRO CHEM THROUGH ITS MANAGING PARTNER S. KULDIP SINGH
|
July 21, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOHAN KUMAR
|
May 15, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION (THROUGH ITS REGIONAL DIRECTOR) Vs. RADHA MAHESHWARI W/O S.M. MAHESHWARI
|
August 11, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI Vs. OM PRAKASH
|
August 13, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR Vs. PAHALWAN HOTEL
|
December 14, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR, Vs. SHRI GIRDHARI LAL BATRA S/O SHRI J.R. BATRA PROPRIETOR OF BAT BRO ENGINEERING AND GENERAL MANUFACTURING BADLI INDUSTRIAL ESTATE
|
December 14, 2009 |
ENCHANTE JEWELLERY Vs. CITIBANK N A
|
March 4, 2009 |
ENERGO ENGINEERING PROJECTS LTD. Vs. GUJARAT STATE ELECTRICITY CORPORATION LTD. AND ANR.
|
April 2, 2009 |
ENGG. PROJECTS INDIA LTD. Vs. NOOR MOHD. AND SONS AND SH. C. RAMA RAO
|
July 9, 2009 |
ENGINEERING DEVELOPMENT CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
December 8, 2009 |
ENGINEERING DEVELOPMENT CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
September 22, 2009 |
ENGINEERING PROJECTS INDIA LTD Vs. ARVIND CONSTRUCTION COMPANY LTD
|
May 29, 2009 |
EQUESTERIAN FEDERATION OF INDIA AND ORS. Vs. I.S. LAMBA
|
December 7, 2009 |
EQUIPMENT CONDUCTORS AND CABLES LTD Vs. UNION OF INDIA
|
March 26, 2009 |
ERA INFRA ENGINEERING LIMITED Vs. RAMVIR SINGH
|
May 29, 2009 |
ERA INFRA ENGINEERING LTD Vs. EMERALD MINERAL EXIM P LTD
|
August 26, 2009 |
ERA LANDMARKS (INDIA) LTD. Vs. SHRI DHANROOP MAL MEHTA
|
September 24, 2009 |
ESCORTS COMMUNICATIONS LTD. Vs. UNION OF INDIA (UOI)
|
May 14, 2009 |
ESKAY ELECTRONICS I PVT LTD Vs. P K KHERA SUPRINTENDENT CENTRAL EXSICE
|
September 11, 2009 |
ESTATE OF MEERA MALHOTRA Vs. VIJAY DIXIT
|
October 30, 2009 |
ESTER INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 6, 2009 |
ESYS INFORMATION TECHNOLOGIES PVT. LTD Vs. POLARIS RETAIL INFOTECH LTD
|
September 10, 2009 |
ETHAN STEIN Vs. BALKRISHNA V DOSHI
|
February 2, 2009 |
EUROPEAN METAL RECYCLING LIMITED Vs. BLUE PRECISION LIMITED
|
December 22, 2009 |
EVEREST BOX MANUFACTURING CO. THROUGH ITS PROP. SH. UMESH GUPTA Vs. DARSHAN VANASPATHI THROUGH ITS PROP. DARSHAN OILS LTD.
|
March 2, 2009 |
EVEREST ENTERPRISES THR. SOLE PROPRIETOR RAJESH SHARMA Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD.
|
January 19, 2009 |
EVEREST ROLLING PVT. LTD. Vs. UNION OF INDIA
|
September 25, 2009 |
EX CONSTABLE MANJUNATH Vs. U O I
|
December 9, 2009 |
EX CT JASMINDER SINGH Vs. UNION OF INDIA
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October 12, 2009 |
EX NK SINGHESWAR SINGH Vs. UNION OF INDIA
|
August 28, 2009 |
EX-CONSTABLE MAHABIR SINGH S/O SHRI KEDAR SINGH AND Vs. UNION OF INDIA (UOI) THROUGH COMMISSIONER OF POLICE,
|
September 2, 2009 |
EX. CONSTABLE JAI SINGH @ JAI PAL SINGH S/O SHRI CHATTE SINGH Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS,
|
November 23, 2009 |
EX. CONSTABLE SHRI BHAGWAN S/O SHRI MUNSHI RAM Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY,
|
October 27, 2009 |
EX. CONT. PAWAN KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
July 3, 2009 |
EX. CT/PAINTER, CRPF SURESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
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December 22, 2009 |
EX. L/NK DHARAM PAL SINGH Vs. UNION OF INDIA
|
March 23, 2009 |
EX. MAJ. ANIL BEHL Vs. UNION OF INDIA (UOI) AND ANR.
|
December 2, 2009 |
EXCEL CASTINGS PVT. LTD Vs. COGENT VENTURES INDIA LTD
|
April 2, 2009 |
EXCEL GENERATORS PVT LTD Vs. IJM CORPORATION BERHAD
|
May 13, 2009 |
EXCLUSIVE MOTORS PRIVATE LTD. Vs. INDIA TOURISM DEVELOPMENT CORPORATION
|
February 6, 2009 |
EXCLUSIVE MOTORS PVT. LTD. Vs. ITDC AND ORS.
|
July 1, 2009 |
EXECUTIVE ENGINEER Vs. NAV NIRMAN CONSTRUCTION CO.
|
December 23, 2009 |
EXECUTIVE ENGINEER CPWD Vs. REGIONAL LABOUR COMMISSION CENTRAL
|
August 10, 2009 |
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED Vs. SAWHNEY EXPORTS HOUSE
|
November 11, 2009 |
EXPRESS TRAVELS PVT LTD Vs. INTERNATIONAL AIR TRANSPORT ASSOCIATION
|
May 28, 2009 |
F HOFFMANN-LA ROCHE LTD Vs. CIPLA LTD
|
April 24, 2009 |
FAISAL AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ANR.
|
February 3, 2009 |
FAMY CARE LIMITED Vs. UNION OF INDIA
|
March 26, 2009 |
FEDERATION OF G 17 AREA RESIDENTS ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
|
April 29, 2009 |
FEDERATION OF TATA COMMUNICATIONS Vs. UNION OF INDIA
|
July 3, 2009 |
FELEX ENTERPRISES PRIVATE LTD. Vs. MR. V. SREENIVAS AND ANR.
|
September 7, 2009 |
FIITJEE LIMITED Vs. SURAT SINGH VIRK
|
April 20, 2009 |
FINAL HAQ Vs. STATE
|
October 26, 2009 |
FIRE BALL SECURITIES AND CONSULTANTS Vs. O.P. RAWAT
|
May 27, 2009 |
FIVE DIMENSIONS COMPUTERS (P) LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
May 1, 2009 |
FIVE STAR ENGG. AND AGENTS PVT. LTD. Vs. P.B. STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
December 23, 2009 |
FLEMINGO DUTY FREE SHOP P LTD Vs. UOI
|
November 4, 2009 |
FLEMINGO DUTY FREE SHOP PVT. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 16, 2009 |
FLOWMORE PRIVATE LIMITED Vs. NATIONAL THERMAL POWER CORPORATION
|
October 21, 2009 |
FOOD CORPORATION OF INDIA Vs. GLOBUS CONTRACTORS PVT LTD
|
July 27, 2009 |
FOOD PLAZA RESTAURANT Vs. INDIA TRADE PROMOTION ORGANIZATION
|
September 4, 2009 |
FOODWORLD Vs. FOODWORLD HOSPITALITY PVT LTD
|
November 30, 2009 |
FORE SCHOOL OF MANAGEMENT Vs. NAVIN CHANDRA KANDPAL
|
September 16, 2009 |
FORESIGHT SHIPPING CORP Vs. UOI
|
May 4, 2009 |
FORESIGHT SOCIETY OF HUMAN RESOURCES AND DEVELOPMENT Vs. ASHISH JAIN
|
May 4, 2009 |
FRANCIS O AKAHIE Vs. N C B
|
December 3, 2009 |
FRANKFINN AVIATION SERVICES PVT. LTD. Vs. AKASH GUPTA
|
December 22, 2009 |
FRESH AND HONEST CAFE LIMITED Vs. HEWITT ASSOCIATES INDIA PRIVATE LIMITED
|
September 18, 2009 |
FRITO-LAY INDIA Vs. RADESH FOODS
|
April 8, 2009 |
FURKAN @ YUSUF Vs. STATE (NCT OF DELHI)
|
November 10, 2009 |
G A ARIFE ALIAS ARTI SHARMA Vs. GOPAL DUTT SHARMA
|
April 29, 2009 |
G B S BHALLA Vs. STATE
|
July 6, 2009 |
G B S BHALLA Vs. STATE
|
July 15, 2009 |
G D TEWARI AND CO Vs. UNION OF INDIA
|
October 6, 2009 |
G E CAPITAL TRANSPORATION FINANCIALSERVICES LTD Vs. STATE
|
April 22, 2009 |
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. STATE & ANR
|
April 2, 2009 |
G L CHOWDHARY Vs. UNION OF INDIA
|
July 17, 2009 |
G.D. BHUTANI AND CO. Vs. DDA AND ORS.
|
September 11, 2009 |
G.D.R. ENTERPRISES AND Vs. NEELKANTH TRADERS (THROUGH ITS PROP. SHTI DHARAMBIR)
|
September 23, 2009 |
G.K. MURTHY Vs. THE CHAIRMAN AND MANAGING DIRECTOR, IRCC LTD.
|
May 19, 2009 |
G.R. INFRAPROJECTS LTD. Vs. AIRPORTS AUTHORITY OF INDIA
|
April 16, 2009 |
GAGANDEEP SINGH Vs. RAVINDER KAUR
|
July 31, 2009 |
GAIL INDIA LIMITED AND ANR. Vs. K.R. CONSTRUCTION COMPANY
|
May 4, 2009 |
GAIL INDIA LTD Vs. ADVANCE GLASS WORKS
|
July 15, 2009 |
GAJADHAR Vs. STATE
|
October 14, 2009 |
GAJANAND ALIAS GAJJU Vs. STATE DELHI ADMN
|
December 10, 2009 |
GAJE SINGH Vs. UNION OF INDIA
|
May 13, 2009 |
GAJENDER VERMA @ CHETAN Vs. THE STATE (N.C.T. OF DELHI)
|
April 22, 2009 |
GAJRAJ Vs. STATE
|
March 18, 2009 |
GAJRAJ SINGH Vs. GOVT. OF NCT OF DELHI
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October 12, 2009 |
GAJRAJ SINGH Vs. STATE
|
January 12, 2009 |
GAJRAJ SINGH TOMAR Vs. STATE
|
February 2, 2009 |
GAMMA INVESTMENTS Vs. NATIONAL INSURANCE COMPANY LTD
|
January 23, 2009 |
GAMMON INDIA LTD. Vs. GAIL (INDIA) LTD. AND ANR.
|
April 2, 2009 |
GANDHI SCIENTIFIC COMPANY Vs. GULSHAN KUMAR
|
April 13, 2009 |
GANESH BAHADUR CHETTRY Vs. SH. JOGINDER SINGH
|
May 4, 2009 |
GANESH MANI Vs. SHIKHA SAINI
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May 19, 2009 |
GANESH MANI Vs. SHIKHA SAINI
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May 15, 2009 |
GANGA SARAN Vs. JOGENDER SINGH
|
March 24, 2009 |
GANGADEEP BUILDERS PVT. LTD. Vs. MAHANAGAR TELEPHONE NIGAM LTD.
|
May 14, 2009 |
GANGADHAR BAJPAI Vs. I O C
|
October 28, 2009 |
GANGESH KUMAR NAYAK Vs. STATE
|
January 7, 2009 |
GANNON DUNKERLEY AND CO LTD Vs. NATIONAL THERMAL POWER CORPORATION
|
November 5, 2009 |
GANPATI OIL PVT. LTD. Vs. K.S. CONSUPRO INDIA PVT. LTD.
|
April 27, 2009 |
GARGIA Vs. UNION OF INDIA
|
November 3, 2009 |
GARHWAL CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
October 8, 2009 |
GASTECH PROCESS ENGINEERING INDIA PVT LTD Vs. SAIPEM
|
May 18, 2009 |
GATI LIMITED Vs. DY LABOUR COMMISSIONER
|
April 17, 2009 |
GATI LIMITED Vs. NATIONAL AVIATION COMPANY OF INDIA LIMITED
|
April 1, 2009 |
GAURI JHA AND ORS. Vs. HARDYAL MUNICIPAL PUBLIC LIBRARY AND ORS.
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September 25, 2009 |
GAURI SHANKER Vs. MUNICIPAL CORPORATION OF DELHI
|
September 18, 2009 |
GAUTAM ASSOCIATES Vs. FOOD CORPORATION OF INDIA
|
July 29, 2009 |
GAYASUDDIN AND ANR. Vs. WALI MOHD AND ORS.
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September 3, 2009 |
GAYWAYS PUBLICITY (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 8, 2009 |
GE CAPITAL SERVICES INDIA Vs. G. NEUROMED DIAGNOSTIC CENTRE PVT LTD
|
March 4, 2009 |
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. RAJ TOURS PRIVATE LIMITED
|
April 20, 2009 |
GEEP INDUSTRIAL SYNDICATE LTD. Vs. UNION OF INDIA (UOI) THROUGH DIRECTOR-GENERAL OF SUPPLIES AND DISPOSAL
|
July 17, 2009 |
GEETA Vs. STATE
|
August 13, 2009 |
GEETA DEVI Vs. UNION OF INDIA (UOI) AND ORS.
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September 15, 2009 |
GEETA LAMBA W/O JAGMOHAN LAMBA Vs. SUSHIL KUMAR LAMBA S/O PREM SINGH LAMBA
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December 23, 2009 |
GEETA SHARMA Vs. TARUN KUMAR AND ORS.
|
May 4, 2009 |
GEETA SINGH AND ORS. Vs. VIRENDER AND ORS.
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August 27, 2009 |
GEETHA AND ANR. Vs. BALBIR SINGH AND ORS.
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October 21, 2009 |
GEETIKA BATRA Vs. O P BATRA
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February 6, 2009 |
GEMALTO TERMINALS INDIA PVT. LTD. AND ORS. Vs. PINE LABS PVT. LTD.
|
December 8, 2009 |
GEMS COMMERCIAL CO. LIMITED Vs. BIRLA GLOBAL FINANCE CO. LIMITED
|
January 13, 2009 |
GENERAL ELECTRIC COMPANY Vs. H. SINGH
|
January 9, 2009 |
GENERAL ELECTRIC INTERNATIONAL INC Vs. U.C. JAIN HUF
|
February 26, 2009 |
GENERAL EXPORTS AND CREDITORS LIMITED Vs. BIRLA GLOBAL FINANCE CO. LIMITED
|
January 13, 2009 |
GENERAL MANAGER Vs. OBEROI THERMIT PVT LTD
|
October 20, 2009 |
GENERAL MANAGER ASHOK HOTEL Vs. ASSTT COLLECTOR
|
July 28, 2009 |
GENGESH KUMAR NAYAR Vs. STATE
|
February 11, 2009 |
GEO ENPRO PETROLEUM LTD Vs. DY. COMMISSIONER OF INCOME TAX
|
May 4, 2009 |
GERMAN HOMOEPATHIC DISTRIBUTORS PRIVATE LIMITED Vs. DEUTSCHE HOMEOPATHIC-UNION DHU ARZNEIMITTEL GMBH
|
July 31, 2009 |
GG PROMOTERS AND DEVELOPERS PVT. LTD. Vs. MANPOWER PVT. LTD.
|
January 29, 2009 |
GHAN SHAM DASS Vs. SHANKER
|
April 6, 2009 |
GHAN SHAM DASS AND ORS. Vs. SHANKER AND ORS.
|
April 16, 2009 |
GHANSHYAM @ BABLU Vs. STATE
|
December 5, 2009 |
GHANSHYAM ALIAS JAVED Vs. STATE
|
September 1, 2009 |
GIAN CHAND MEHTA Vs. UNIONOF INDIA
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February 17, 2009 |
GIAN SHARMA AND OTHERS Vs. SATINDER KUMAR AND OTHERS
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February 11, 2009 |
GIAN SINGH Vs. STATE
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December 11, 2009 |
GIAN SINGH Vs. STATE
|
December 21, 2009 |
GILLETTE COMPANY Vs. BHISHAM
|
February 2, 2009 |
GIRDHARI LAL Vs. SRI BHAGWAN AND ANR.
|
April 6, 2009 |
GIRDHARI SINGH Vs. STATE
|
February 4, 2009 |
GIRISH AHUJA Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
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September 10, 2009 |
GIRISH BAHADUR SAXENA Vs. BHOLA SHANKAR AND ORS.
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April 13, 2009 |
GIRISH KUMAR KANOJIA AND ORS. Vs. VINOD KUMAR AND ORS.
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April 29, 2009 |
GIVO LTD Vs. DAVID JOHNSON
|
April 23, 2009 |
GLAXO SMITHKLINE CONSUMER HEALTHEARE Vs. ANCHORE HEALTH AND BEAUTY CARE
|
July 13, 2009 |
GLAXO SMITHKLINE PHARMACEUTICALS INDIA LIMITED Vs. UNION OF INDIA
|
October 22, 2009 |
GLAXOSMITHKLINE CONSUMER HEALTHCARE LIMITED Vs. HEINZ INDIA P LIMITED
|
January 7, 2009 |
GLAXOSMITHKLINE PHARMACEUTICALS LTD. Vs. R.S. TRADERS AND ORS.
|
August 18, 2009 |
GLOBAL LANDCON PVT. LTD. Vs. NOVA UDYOG LIMITED AND ORS.
|
March 26, 2009 |
GLOBAL STEEL PHILIPPINES Vs. STATE TRADING CORPORATION OF INDIA LTD
|
May 12, 2009 |
GLOBAL STEEL PHILIPPINES SPV AMC Vs. STC OF INDIA LTD
|
May 8, 2009 |
GLOBE CONSTRUCTION CO. Vs. UNION OF INDIA (UOI)
|
May 11, 2009 |
GOBIND DEWAN Vs. PRAVIN LALWANI
|
November 23, 2009 |
GODREJ AGROVET LIMITED Vs. SURYA SOAPS AND CHEMICALS
|
December 16, 2009 |
GOEL ASSOCIATES Vs. KK COOP GROUP HOUSING
|
December 21, 2009 |
GOEL ASSOCIATES Vs. SHAMA COOPERATIVE GROUP HOUSING SOCIETY
|
November 3, 2009 |
GOENKA INSTITUTE OF EDUCATION AND RESEARCH Vs. ANJANI KUMAR GOENKA
|
May 29, 2009 |
GOKAL Vs. STATE
|
May 12, 2009 |
GOMANTAK SHETAKARI SANGHATANA Vs. UNION OF INDIA (UOI) AND ORS.
|
April 29, 2009 |
GOOD VALUE ENGINEERS Vs. M.M.S. NANDA, SOLE ARBITRATOR AND
|
December 7, 2009 |
GOPAL DAS ESTATE AND HOUSING PVT. LTD. Vs. NATIONAL INSURANCE COMPANY
|
April 24, 2009 |
GOPAL DAS ESTATES & HOUSING PVT. LTD Vs. NATIONAL INSURANCE COM LTD
|
April 29, 2009 |
GOPAL KISHAN Vs. NIRMALA DEVI
|
April 2, 2009 |
GOPAL KRISHAN KAPOOR Vs. R S CHHABRA
|
April 29, 2009 |
GOPAL KRISHNA DUA Vs. STATE
|
March 25, 2009 |
GOPAL KRISHNA KAPOOR Vs. R S CHHABRA
|
August 20, 2009 |
GOPAL RAM Vs. STATE
|
November 20, 2009 |
GOPAL SINGH Vs. ASHOKA LEYLAND FINANCE
|
November 16, 2009 |
GOPALCHAND KHANDELWAL Vs. D R I
|
October 6, 2009 |
GOPENDRA MOHAN GUPTA Vs. STATE
|
March 25, 2009 |
GOPI CHAND Vs. STATE
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March 27, 2009 |
GOPI RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
September 14, 2009 |
GORE LAL Vs. STATE
|
August 27, 2009 |
GOTHAM ENTERTAINMENT GROUP LLC Vs. DIAMOND COMICS PVT LTD
|
December 8, 2009 |
GOVARDHAN DASS Vs. THE STATE (G. N.C.T. OF DELHI)
|
February 17, 2009 |
GOVERDHAN ALIAS AMIT Vs. STATE
|
May 15, 2009 |
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION THROUGH ITS SECRETARY SHRI NAND KISHORE
|
September 23, 2009 |
GOVERNMENT OF NCT DELHI Vs. MUKESH KUMAR STRETCHER BEARER CENTRAL JAIL HOSPITAL
|
March 20, 2009 |
GOVERNMENT OF NCT OF DELHI Vs. VICE CHAIRMAN DELHI DEVLOPMENT AUTHORITY
|
March 13, 2009 |
GOVERNMENT OF NCT OF DELHI Vs. NARESH KUMAR
|
July 16, 2009 |
GOVERNMENT OF NCT OF DELHI AND ORS. Vs. RAMA NAND AND ORS.
|
May 8, 2009 |
GOVERNMENT OF NCT OF DELHI AND ORS. Vs. JAGBIR SINGH
|
February 4, 2009 |
GOVERNOR Vs. C L BAVALIA
|
November 10, 2009 |
GOVERNOR OF DELHI Vs. J P GUPTA
|
December 9, 2009 |
GOVIL AUTOMOBILES Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
April 17, 2009 |
GOVIND JHA EE (SG) Vs. UNION OF INDIA AND ANOTHER
|
April 2, 2009 |
GOVIND KUMAR Vs. STATE
|
March 19, 2009 |
GOVT OF N C T OF DELHI Vs. SAROJ SHARMA
|
December 14, 2009 |
GOVT OF NCT OF DELHI Vs. M P SHAH
|
October 26, 2009 |
GOVT OF NCT OF DELHI Vs. HARGIAN SINGH
|
October 13, 2009 |
GOVT SERVANTS COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR CO OP SOCIETIES
|
April 16, 2009 |
GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI REPRESENTED BY THE EXECUTIVE ENGINEER Vs. RABINDRA AND COMPANY AND SHRI PARAMJEET SINGH SOLE ARBITRATOR
|
July 20, 2009 |
GOVT. OF NCT AND ANR. Vs. J.S. KHATRI AND ORS.
|
November 13, 2009 |
GOVT. OF NCT DELHI Vs. OFFICE OF LOKAYUKTA AND ANR.
|
March 13, 2009 |
GOVT. OF NCT OF DELHI Vs. ASI KARAN SINGH
|
September 23, 2009 |
GOVT. OF NCT OF DELHI Vs. JAI KISHAN AGGARWAL (BLIND) AND ANR.
|
May 18, 2009 |
GOVT. OF NCT OF DELHI Vs. SANT RAM
|
December 1, 2009 |
GOVT. OF NCT OF DELHI AND ORS. Vs. DIPIKA S. KUMAR
|
May 22, 2009 |
GOYAL M G GASES LTD Vs. DOUBLE DOT FINANCE LTD
|
May 18, 2009 |
GOYAL MG GASES PVT LTD Vs. GULATI INDUSTRIAL FABRICATION P LTD
|
August 4, 2009 |
GOYAL MG GASES PVT. LTD Vs. AIR LIQUIDE DEUTSCHLAND GAMH
|
May 11, 2009 |
GRAND CHEMICAL WORKS Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPLLATE TRIBUNAL
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May 19, 2009 |
GREATER DELHI PLANNERS P. LTD. Vs. B.P. GUPTA
|
February 5, 2009 |
GREEN DELHI BQS LTD. Vs. DELHI TRANSPORT CORPORATION
|
March 26, 2009 |
GRIESHEIM GMBH Vs. GOYAL MG GASES PVT. LTD.
|
November 3, 2009 |
GUJARAT OLEO CHEM. LTD Vs. STATE
|
December 16, 2009 |
GUJARAT STATE FERTILIZERS PVT. LTD Vs. UNION OF INDIA
|
July 1, 2009 |
GUJARMAL MODI HOSPITAL AND RESEARCH CENTRE FOR MEDICAL SCIENCE Vs. UTILITY ENGINEERS INDIA LTD.
|
January 28, 2009 |
GUJRAL SECURITY SERVICES Vs. D.S. C. LIMITED
|
September 17, 2009 |
GUJRAL TOURS AND TRAVELS P LTD Vs. ANUP GULATI
|
December 7, 2009 |
GULAB CHAND SINGH Vs. REHMAT ALI AND ORS.
|
November 6, 2009 |
GULAB SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
November 4, 2009 |
GULAB SINGH & SONS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
|
October 9, 2009 |
GULAMUDDIN Vs. STATE
|
May 1, 2009 |
GULSHAN Vs. STATE THROUGH GOVT. OF NCT
|
December 15, 2009 |
GULSHAN AND ORS. Vs. G.S. GILL AND ORS.
|
February 11, 2009 |
GULSHAN KUMAR Vs. GANDHI SCIENTIFIC CO.
|
July 24, 2009 |
GULSHAN KUMAR @ BUDHA Vs. STATE
|
November 18, 2009 |
GUNMAN SINGH RAWAT Vs. B S E S RAJDHANI POWER LTD
|
July 10, 2009 |
GUPTA BROTHERS Vs. MUNICIPAL CORPORATION OF DELHI
|
December 10, 2009 |
GUR PARSAD CHADHA Vs. NARENDER PAL MALIK
|
December 9, 2009 |
GURANDITTA MAL Vs. STATE
|
February 13, 2009 |
GURBACHAN SINGH SALUJA Vs. DEBTS RECOVERY TRIBUNAL
|
September 25, 2009 |
GURDEEP SINGH Vs. UNION OF INDIA
|
November 11, 2009 |
GURDYAL SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
August 21, 2009 |
GURMANT KALRA Vs. NEW DELHI MUNICIPAL COUNCIL
|
July 31, 2009 |
GURMUKH SINGH Vs. STATE OF NCT OF DELHI
|
February 25, 2009 |
GURPREET SINGH AHLUWALIA Vs. STATE AND ORS.
|
October 21, 2009 |
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. ANISH SHARMA AND ORS.
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April 30, 2009 |
GURU NANAK KOD & ORS. Vs. ASSTT. COMMISSIONER (SOUTH)
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January 28, 2009 |
GURU RAM DAS BHAWAN Vs. DOON APARTMENTS PVT LTD
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May 28, 2009 |
GURUCHARAN SINGH Vs. SARASWATI DEVI
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March 13, 2009 |
GURUDEV Vs. STATE NCT OF DELHI
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May 12, 2009 |
GURVINDER SINGH Vs. MANINDER PAL SINGH
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July 9, 2009 |
GURVINDER SINGH Vs. STATE
|
December 31, 2009 |
GURVIR INDER SINGH Vs. BRIG RAJENDRA SINGH
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April 24, 2009 |
GYAN CHAND Vs. INDIA LEASE DEVELOPMENT LTD
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November 5, 2009 |
GYAN DEVI AND ANR. Vs. RAJ KUMAR AND ORS.
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October 20, 2009 |
GYAN PRAKASH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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March 20, 2009 |
GYANINDER AND ORS. Vs. SHRI SURENDER SINGH, S.O. AND ORS.
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February 4, 2009 |
H. DOHIL CONSTRUCTION COM. PVT. LTD. Vs. MR. THAKUR DASS MALHOTRA AND ANR.
|
April 2, 2009 |
H.L. GUPTA CONSTRUCTION LTD. Vs. INDIAN RAILWAY WELFARE ORGN.
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April 30, 2009 |
H/C YOGESH SINGH Vs. DIRECTOR GENERAL, CISF AND ORS.
|
November 20, 2009 |
HAFIZ MOHD KHALID Vs. DELHI WAKF BOARD
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December 17, 2009 |
HAKIM ALIAS BILLU Vs. STATE OF NCT DELHI
|
October 30, 2009 |
HALDIRAM (INDIA) PVT. LTD. Vs. HALDIRAM BHUJIAWALA
|
April 2, 2009 |
HALDIRAM INDIA PVT LTD Vs. HALDIRAM BHUJIAWALA
|
April 8, 2009 |
HAMID AHMED Vs. ASAD MUEED
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September 4, 2009 |
HAMIL SINGH Vs. STATE
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May 25, 2009 |
HANS KAUR Vs. BHOLA RAM AND ORS.
|
May 4, 2009 |
HANS RAJ BATHEJA Vs. DELHI DEVELOPMENT AUTHORITY
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November 19, 2009 |
HANS RAJ DHANKAR Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
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December 16, 2009 |
HAR NARAIN Vs. STATE
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May 15, 2009 |
HAR NARAINI DEVI Vs. UNION OF INDIA
|
September 11, 2009 |
HARBAJAN SINGH Vs. AIRPORT AUTHORITY OF INDIA
|
February 13, 2009 |
HARBANS LAL Vs. REGISTRAR OF COMPANIES
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March 20, 2009 |
HARBANS LAL Vs. PUNJAB NATIONAL BANK
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August 7, 2009 |
HARBANS SINGH Vs. JUGGAT PHARMA
|
September 14, 2009 |
HARBHAJAN Vs. DELHI TRANSPORT CORPORATION
|
July 7, 2009 |
HARBHAJAN SINGH Vs. NARENDER KUMAR AND ORS.
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May 4, 2009 |
HARBHAJAN SINGH Vs. STATE (DELHI ADMN.)
|
August 13, 2009 |
HARBHAJAN SINGH KALRA Vs. D.D.A
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April 2, 2009 |
HARDEV PRASAD ALIAS PAJARI Vs. STATE
|
August 21, 2009 |
HARDEV SINGH DHILLON Vs. DEOARTMENT OF REVENUE INTELLIGENCE
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December 17, 2009 |
HARDICON LTD. Vs. REGISTRAR OF COMPANIES
|
May 13, 2009 |
HARDWARI LAL Vs. STATE
|
November 4, 2009 |
HARI CHAND Vs. UOI
|
October 28, 2009 |
HARI CHAND Vs. STATE
|
September 2, 2009 |
HARI OM Vs. DELHI TRANSPORT CORPORATION
|
April 23, 2009 |
HARI PAL AND HARI KESH Vs. STATE
|
April 9, 2009 |
HARI SINGH Vs. GOVT OF NCT OF DELHI
|
December 7, 2009 |
HARILAL Vs. SATBIR SINGH
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April 27, 2009 |
HARINDERJIT SINGH WALIA Vs. REGISTRAR GENERAL, DELHI HIGH COURT
|
April 27, 2009 |
HARISH AHUJA Vs. S P MINOCHA
|
May 1, 2009 |
HARISH CHAND ALIAS HARI CHAND Vs. STATE OF DELHI ADMINISTRATION
|
July 1, 2009 |
HARISH CHAND AND ORS. Vs. BALKISHAN AND ORS.
|
April 13, 2009 |
HARISH CHAND, EX. H.C S/O LATE SH. KRISHAN CHAND Vs. LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI THROUGH ADDL. COMMISSIONER OF POLICE, SOUTHERN RANGE, DEPUTY COMMISSIONER OF POLICE, WEST DISTRICT AND DEPUTY COMMISSIONER OF POLICE, DISTRICT WEST
|
October 28, 2009 |
HARISH CHANDER KAWATRA Vs. STATE
|
May 18, 2009 |
HARISH CHANDER SHARMA Vs. BIRMA DEVI
|
May 11, 2009 |
HARISH CHANDER SHARMA Vs. UMER MOHD. AND ORS.
|
April 27, 2009 |
HARISH CHAWLA Vs. RAKHI JAIN
|
February 9, 2009 |
HARISH JOSHI Vs. D.R.I.
|
January 16, 2009 |
HARISH KUMAR Vs. ASHOK KUMAR TYAGI
|
May 4, 2009 |
HARISHANKAR SHARMA Vs. STATE BANK OF INDIA
|
July 29, 2009 |
HARJEE ENGINEERING WORKS (P) LTD. Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD. AND ORS.
|
September 22, 2009 |
HARJEE ENGINEERING WORKS P. LTD. Vs. HINDUSTAN STEEL WORKS LTD. AND ORS.
|
May 6, 2009 |
HARJEET KAUR Vs. DELHI TRANSPORT CORPORATION
|
May 11, 2009 |
HARJEET SINGH BHATIA Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
December 15, 2009 |
HARJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY VIKAS SADAN
|
May 1, 2009 |
HARKESH MEENA Vs. DIRECTOR GENERAL CRPF
|
December 2, 2009 |
HARMEET GHAI Vs. STATE
|
April 17, 2009 |
HAROUB SLAUM SLEYOUM Vs. SHRI ABDUL QADIR
|
February 13, 2009 |
HARPAL SINGH Vs. UOI
|
October 22, 2009 |
HARPAL SINGH Vs. UNION OF INDIA
|
April 9, 2009 |
HARPREET SACHDEVA Vs. MUKESH GARG
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February 24, 2009 |
HARPREET SINGH BAHAD Vs. D.R.I.
|
September 23, 2009 |
HARRI BAN COMMUNICATION P LTD Vs. PRASAR BHARTI
|
May 21, 2009 |
HARSARAN SINGH Vs. MANAGING DIRECTOR MODERN FOOD INDUSTRIES INDIA LTD
|
July 14, 2009 |
HARSHAD KANTILAL PATEL Vs. UNION OF INDIA (UOI) AND ORS.
|
July 21, 2009 |
HARTLAY KNITS Vs. A.C.S. LOGISTICS AND ORS.
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April 1, 2009 |
HARTLEY KNITS Vs. HARTLEY KNITS
|
May 13, 2009 |
HARVINDER KAUR Vs. D.D.A.
|
October 12, 2009 |
HARVINDER SINGH Vs. NATIONAL INSURANCE CO. LTD.
|
October 26, 2009 |
HARVINDER SINGH AND CO. Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. AND ORS.
|
May 18, 2009 |
HARYANA MINERALS LIMITED Vs. RAJINDER KUMAR
|
April 9, 2009 |
HARYANA PACKAIDS PVT LTD Vs. INDIAN OIL CORPORATION LTD
|
May 11, 2009 |
HARYANA ROADWAYS Vs. RAN SINGH
|
September 25, 2009 |
HARYANA ROADWAYS Vs. SH. RAMESH KUMAR
|
April 1, 2009 |
HASINA KHATOON Vs. COMPETENT OFFICER DELHI
|
February 18, 2009 |
HATHWAY CABLE & DATACOM PVT Vs. BANJARA TELELINKS
|
July 30, 2009 |
HAV RAMPHAL Vs. HARISH CHANDER AND ORS.
|
May 28, 2009 |
HAZRA BEGAM AND ANR. Vs. ORIENTAL INSURANCE CO. LTD.
|
November 16, 2009 |
HB STOCKHOLDINGS LTD Vs. DCM SHRIRAM INDUSTRIES LTD
|
August 25, 2009 |
HCIL-ARSSSPL-TRIVENI (JV) Vs. RITES LTD.
|
September 18, 2009 |
HDFC BANK LIMITED A BANKING COMPANY INCORPORATED AND REGISTERED UNDER THE COMPANIES ACT, 1956 Vs. KANHAIYALAL LAL CHIB
|
December 11, 2009 |
HDFC BANK LTD Vs. AMIT KUMAR SINGH
|
May 22, 2009 |
HDFC BANK LTD. Vs. SALAMUDDIN AHMED AND ORS.
|
May 15, 2009 |
HEAD OF DEPARTMENT AIR FORCE STATION Vs. RAM KUMAR GIRI
|
November 12, 2009 |
HEARST COMMUNICATIONS Vs. DINESH VARYANI
|
April 27, 2009 |
HEAT EXCHANGE (P) LTD. Vs. AJIT MITTAL CORPORATION
|
September 15, 2009 |
HEM LATA GOEL Vs. URMILA GOEL
|
January 16, 2009 |
HEMA THAKUR Vs. SURAJ BHAN
|
July 31, 2009 |
HEMANT KUMAR Vs. LT. GOVERNOR AND ANR.
|
May 8, 2009 |
HET RAM Vs. AINA EXPORTS PVT LTD
|
October 21, 2009 |
HILLCREST REALITY SDN. BHD Vs. RAM PARSHOTAM MITTAL
|
August 18, 2009 |
HILLCREST REALTY SDN. BHD Vs. HOTEL QUEEN ROAD PVT LTD
|
January 14, 2009 |
HILTON INTERNATIONAL CO. Vs. K.V.KUMAR AC
|
November 10, 2009 |
HIMACHAL FUTURISTIC COMMUNICATION LTD Vs. UNION OF INDIA
|
August 18, 2009 |
HIMALAYA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
August 7, 2009 |
HIMALAYA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
July 30, 2009 |
HIMALAYA ESTATE P. LTD. Vs. MINISTRY OF URBAN DEVELOPMENT
|
January 14, 2009 |
HIMANSHU Vs. KARAMJIT SINGH
|
November 19, 2009 |
HINDUSTAN CARBIDE PVT. LTD. Vs. O.P. SALUJA
|
July 2, 2009 |
HINDUSTAN EXPORT AND IMPORT CORPORATION PRIVATE LIMITED Vs. UNION OF INDIA
|
November 11, 2009 |
HINDUSTAN INDUSTRIAL Vs. ASSISTANT COMMISSIONER
|
January 9, 2009 |
HINDUSTAN MOTORS LTD Vs. AMARDEEP SINGH WIRK
|
May 14, 2009 |
HINDUSTAN PENCILS PVT LTD Vs. SUNEJA COPY PRODUCTS
|
February 24, 2009 |
HINDUSTAN PHOTOFILMS MANUFACTURING COMPANY LTD. Vs. GANESH PRASAD AND ANR.
|
April 21, 2009 |
HINDUSTAN PREFAB LTD Vs. D.D.A.
|
February 12, 2009 |
HINDUSTAN TRADING COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
September 15, 2009 |
HINDUSTAN UNILEVER LTD Vs. UNION OF INDIA
|
July 14, 2009 |
HIRO DEVI Vs. BALBIR SINGH
|
July 9, 2009 |
HITESH BHARDWAJ Vs. STATE OF NCT OF DELHI AND ORS.
|
April 21, 2009 |
HITESH NAGPAL Vs. STATE AND ANR.
|
March 13, 2009 |
HOME DEVELOPERS Vs. BHANU SANGWAN
|
October 28, 2009 |
HOME SOLUTION RETAIL INDIA LTD Vs. UNION OF INDIA
|
April 18, 2009 |
HOMI RAJVANSH Vs. DIRECTOR OF C B I
|
February 6, 2009 |
HORLICKS LTD Vs. HEINZ INDIA PVT LIMITED
|
October 23, 2009 |
HOSHIAR SINGH MANN Vs. CHARAN SINGH
|
April 23, 2009 |
HOTEL CORPN. OF INDIA LTD. Vs. CONTINENTAL FURNISHERS, NEW
|
March 25, 2009 |
HOUSING AND URBAN DEVLOPMENT CORPORATION LIMITED Vs. LEELA HOTELS LTD
|
July 20, 2009 |
HUKAM CHAND KHATTAR Vs. RABIR SINGH AND ORS.
|
November 25, 2009 |
HUKAM SINGH Vs. MINISTRY OF HOME AFFAIRS AND ORS.
|
December 14, 2009 |
HUNDRED DOLLAR DEPT STORES Vs. GOVT OF NCT OF DELHI
|
April 20, 2009 |
HYCO PRODUCTS P LTD Vs. SHAHSHI HASIJA
|
March 27, 2009 |
HYDERABAD POLLUTION CONTROLS LTD Vs. INDURE PVT LTD
|
September 11, 2009 |
I A KHAN Vs. UOI
|
October 23, 2009 |
I C TEXTILES LTD Vs. SAN A TRADING CO LTD
|
August 4, 2009 |
I C TEXTILES LTD Vs. SAN A TRADING COMPANY LTD
|
November 16, 2009 |
I C TEXTILES LTD Vs. SAN A TRADING COMPANY LTD
|
November 9, 2009 |
I T C LIMITED Vs. U O I
|
October 30, 2009 |
I-BLOCK RESIDENT WELFARE ASSOCIATION AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
December 8, 2009 |
I.D. JAIN Vs. MADAN LAL JAIN
|
March 24, 2009 |
I.M. SETHI Vs. TRADE LINKS LIMITED
|
September 15, 2009 |
I.S. TOOR Vs. P.M. STONE CLINIC LIMITED
|
September 10, 2009 |
I.T.I. LIMITED Vs. PAR PRESSINGS AND ANR.
|
December 4, 2009 |
IBRAHIM Vs. STATE
|
February 19, 2009 |
ICAI Vs. CENTRAL INFORMATION COMMISSIONER
|
April 30, 2009 |
ICAI ACCOUNTING RESEARCH FOUNDATION Vs. DIRECTOR GENERAL OF INCOME TAX
|
August 28, 2009 |
ICAI ACCOUNTING RESEARCH FOUNDATION AND ANR. Vs. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS) AND ORS.
|
August 13, 2009 |
ICICI BANK LTD Vs. SUBHASH CHAND BANSAL
|
May 15, 2009 |
ICICI BANK, JANAKPURI BRANCH, NEW DELHI Vs. PRATIPAL SINGH MALHOTRA
|
February 10, 2009 |
ICICI LOMBAD GENERAL INS CO LTD Vs. LUV KUMAR DAS
|
April 8, 2009 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SHAKUNTALA DEVI
|
April 9, 2009 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. CONTINENTAL TRANSPORT ORGANIZATION PVT. LTD.
|
October 21, 2009 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. THROUGH ITS MANAGER Vs. SMT. DARSHNA W/O LATE SHRI SANJAY KUMAR AND ORS.
|
December 10, 2009 |
ICOS ENTERTAINMENT Vs. ZEE TURNEE LTD
|
July 29, 2009 |
IDEA ESTATES PVT LTD Vs. TRANS ASIAN INDUSTRIES EXPOSITIONS PVT LTD
|
February 10, 2009 |
IFCI LIMITED Vs. MODI INDUSTRIES LIMITED
|
November 27, 2009 |
IILM BUSINESS SCHOOL Vs. RAM KRISHAN AND SONS CHARITABLE TRUST
|
February 24, 2009 |
IKRAMUDDIN Vs. STATE
|
April 29, 2009 |
IMPERATIVE INFOTECH SOLUTIONS PVT. LTD. Vs. ASPIRANT TECHNOLOGIES PVT. LTD. AND ANR.
|
August 7, 2009 |
IMRAN Vs. STATE
|
April 16, 2009 |
IMRAN Vs. STATE
|
April 24, 2009 |
IMRAN ALIAS PAPPU Vs. STATE
|
November 6, 2009 |
IMRAN ANSARI Vs. STATE
|
December 9, 2009 |
IMTIAZ AHMED Vs. DURDANA ZAMIR
|
March 2, 2009 |
IMTIAZ SAGIR KHAN Vs. STATE
|
February 11, 2009 |
IN RE: GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD. Vs. STATE
|
March 18, 2009 |
IN RE: JHALANI TOOLS (INDIA) LTD. Vs. MORGAN VENTURES LTD.
|
May 18, 2009 |
IN RE: SUNRISE INFOTAINMENT PRIVATE LIMITED; IN RE: PVR LIMITED Vs. STATE
|
January 20, 2009 |
IN THE MATTER OF CONTEMPT PROCEEDINGS Vs. KANWAR SINGH SAINI
|
July 20, 2009 |
INCOM CABLES PVT. LTD. Vs. TRANSPORT CORPORATION OF INDIA LTD.
|
November 25, 2009 |
INCOME TAX OFFICER Vs. GLOBE WALKER
|
March 26, 2009 |
INCORPORATED Vs. T RAGHULAL
|
May 29, 2009 |
IND-SWIFT LTD. Vs. EMPLOYEE STATE INSURANCE CORPORATION LTD. AND ORS.
|
March 27, 2009 |
INDAG RUBBER LTD. Vs. PRESIDING OFFICER, LABOUR COURT NO. IV AND ORS.
|
April 21, 2009 |
INDCON PROJECTS AND EQUIPMENTS P LTD Vs. DEZURIK INDIA LTD
|
December 2, 2009 |
INDER DEV SINGH Vs. ASIATIC ENGG PVT LTD
|
August 25, 2009 |
INDER MOHAN BANSIWAL AND ANR. Vs. STATE (GOVT. OF NCT OF DELHI) AND ANR.
|
April 18, 2009 |
INDER PURI WELFARE ASSOCIATION Vs. UOI
|
May 13, 2009 |
INDERDEEP SINGH UPPAL Vs. SH. DEEPAK KUMAR AND ORS.
|
April 20, 2009 |
INDERJEET PATHAK Vs. UNDER SECRETARY (FREEDOM FIGHTERS DIVISION) AND ORS.
|
August 4, 2009 |
INDERJEET SINGH Vs. SUDHA DEVI
|
July 21, 2009 |
INDERJEET SINGH Vs. MCD
|
April 16, 2009 |
INDERJEET SINGH (SINCE DECEASED) AND ORS. Vs. R.K. SINGH AND ORS.
|
January 20, 2009 |
INDERJEET SINGH AND ANR. Vs. FEDRAL BANK LTD. AND ANR.
|
January 21, 2009 |
INDGLONAL INVESTMENT AND FINANCE LTD. Vs. SURESH KUMAR GUPTA AND ORS.
|
November 27, 2009 |
INDIA CAPACITORS LTD. Vs. OFFICIAL LIQUIDATOR
|
January 16, 2009 |
INDIA FURNISHERS Vs. PUNJAB NATIONAL BANK
|
April 22, 2009 |
INDIA HANDLOOM EMPORIUM Vs. RANJEET SINGH
|
January 27, 2009 |
INDIA HOSIERY Vs. GOVT. OF NCT OF DELHI
|
January 20, 2009 |
INDIABULLS FINANCIAL SERVICES LTD Vs. DELHI ART GALLERY PVT LTD
|
September 7, 2009 |
INDIABULLS FINANCIAL SERVICES LTD Vs. JUBILEE PLOTS AND HOUSING
|
August 18, 2009 |
INDIABULLS SECURITIES LTD. Vs. AMULYA RATAN DHAR
|
December 2, 2009 |
INDIAN AGRICULTURAL RESEARCH INSTITUTE Vs. SHRI SANTOSH KUMAR YADAV AND 10 ORS.
|
April 1, 2009 |
INDIAN AIRCRAFT TECHNICIANS ASSN Vs. MGMT OF INDIAN AIRLINES LTD
|
May 6, 2009 |
INDIAN BANK MUTUAL FUND Vs. SEBI
|
May 5, 2009 |
INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR) AND ORS. Vs. DR. SUKH PAL SINGH
|
November 4, 2009 |
INDIAN FARMERS FERTILISER COOPERATIVE LTD. Vs. INDIA TUBE MILLS AND METAL INDUSTRIES PVT. LTD.
|
November 13, 2009 |
INDIAN INSITITUTE OF ARCHITECT Vs. UNION OF INDIA (UOI)
|
January 30, 2009 |
INDIAN INSTITUTE OF FINANCE Vs. SHAKTI TOWERS PVT. LTD. AND ORS.
|
January 22, 2009 |
INDIAN INSTITUTE OF PLANNING & MANAGEMENT Vs. OUTLOOK PUBLISHING (INDIA) PVT. LTD
|
May 1, 2009 |
INDIAN INSTITUTE OF YOUTH WELFARE Vs. TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD.
|
December 15, 2009 |
INDIAN OIL (MD) EMPLOYEES SC/ST WELFARE ASSOCIATION NR Vs. INDIAN OIL CORPORATION AND ORS.
|
May 26, 2009 |
INDIAN OIL CORPORATION LIMITED Vs. SPS ENGINEERING LIMITED
|
December 8, 2009 |
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
|
January 15, 2009 |
INDIAN OIL CORPORATION LTD Vs. JAI PRAKASH
|
September 3, 2009 |
INDIAN OIL CORPORATION LTD Vs. VEENA GUPTA
|
September 3, 2009 |
INDIAN OIL CORPORATION LTD Vs. RAM BABU
|
September 3, 2009 |
INDIAN OIL CORPORATION LTD Vs. ASHA DEVI
|
September 3, 2009 |
INDIAN OIL CORPORATION LTD Vs. LLOYDS STEEL INDUSTRIES
|
October 15, 2009 |
INDIAN OIL CORPORATION LTD. Vs. IRANIAN OFFSHORE ENGINEERING AND CONSTRUCTION COMPANY
|
September 17, 2009 |
INDIAN OIL CORPORATION LTD. Vs. IRANIAN OFFSHORE ENGINEERING AND CONSTRUCTION COMPANY
|
September 15, 2009 |
INDIAN OIL CORPORATION LTD. Vs. G.S. JAIN AND ASSOCIATES
|
July 20, 2009 |
INDIAN OIL PANIPAT POWER CONSORTIUM LIMITED Vs. INCOME TAX OFFICER
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February 26, 2009 |
INDIAN POTASH LTD Vs. MEDIA CONTENTS & COMMUNICATION SERVICES (INDIA) PVT. LTD
|
March 4, 2009 |
INDIRA GANDHI AIRPORT TDI KARAMCHARI UNION Vs. UNION OF INDIA (UOI) AND ORS.
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December 18, 2009 |
INDIRA GANDHI INSTITUTE OF PHYSICAL EDUCATION AND SPORTS SCIENCES Vs. O P PAHWA
|
July 31, 2009 |
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. SPICK AND SPAN FACILITIES MANAGEMENT PVT. LTD
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March 13, 2009 |
INDIRA UPPAL Vs. J N UPPAL
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January 22, 2009 |
INDO ALUSYS INDUSTRIES LTD Vs. ASSOTECH CONTRACTS INDIA LTD
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April 5, 2009 |
INDO ALUSYS INDUSTRIES LTD Vs. ASSOTECH CONTRACTS INDIA LTD
|
April 15, 2009 |
INDO RAMA SYNTHETICS (I) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2009 |
INDO RAMA SYNTHETICS (I) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 25, 2009 |
INDOTECH GROUP Vs. UOI
|
February 12, 2009 |
INDRA DEVI GOEL Vs. BHUP SINGH
|
July 14, 2009 |
INDRAPARSTHA GAS LIMITED Vs. UNION OF INDIA
|
July 23, 2009 |
INDRAPRASTHA CANCER SOCIETY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 13, 2009 |
INDRAPRASTHA ICE AND COLD STORAGE Vs. ARENJA AND CO. AND ORS.
|
April 8, 2009 |
INDRAPRASTHA MEDICAL CORPORATION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 30, 2009 |
INDRAPRASTHA MEDICAL CORPORATION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 30, 2009 |
INDRAPRASTHA POWER GENERATION COMPNAY LTD. Vs. SH. P.C. JAIN AND ANR.
|
March 31, 2009 |
INDUSIND BANK LTD Vs. RAM LAXMAN HOTELS LTD
|
July 15, 2009 |
INDUSIND BANK LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANR.
|
May 8, 2009 |
INDUSTRIAL PROGRASSIVE (INDIA) Vs. D.S.I.D.C. LTD. AND ANR.
|
July 31, 2009 |
INFOSYS TECHNOLOGES LIMITED Vs. MARWADI INFOSYS PVT LTD
|
July 23, 2009 |
INFOSYS TECHNOLOGIES LTD. Vs. BYTES INFOSYS INDIA PVT. LTD.
|
December 1, 2009 |
INJORIA DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
November 24, 2009 |
INSTITUTE OF CHARTERED ACC. Vs. ASHOK KUMAR TYAGI AND ORS.
|
November 23, 2009 |
INSURANCE CO LTD Vs. SAROJ
|
August 4, 2009 |
INTEG ELECTRONICS Vs. SUNIL KUMAR
|
October 13, 2009 |
INTERLUDE TECHNOLOGIES Vs. POPULAR ENTERTAINMENT NETWORK LTD.
|
April 13, 2009 |
INTERMEDIA CABLE COMMUNICATION PVT LTD Vs. ZEE TURNER LTD
|
October 20, 2009 |
INTERMEDIA CABLE COMMUNICATION PVT. LTD Vs. ZEE TURNER LTD
|
October 27, 2009 |
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. M.L. DALMIYA AND CO. LTD.
|
March 19, 2009 |
INTERNATIONAL BUSINESS CORPORATION Vs. BHAGIRATH DOLKHERIA
|
April 15, 2009 |
IQBAL SINGH AND ORS. Vs. SH. ASHOK KUMAR NIGAM
|
April 29, 2009 |
IRSHAD ALI Vs. AGRICULTURE MARKETING PRODUCE COMMITTEE
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January 20, 2009 |
ISHAN KAUL Vs. MEDICAL COUNCIL OF INDIA
|
March 5, 2009 |
ISHITA GOEL Vs. PRINCIPAL
|
September 4, 2009 |
ISHMALI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 24, 2009 |
ISHTKAR AND ANR. Vs. STATE OF DELHI
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April 13, 2009 |
ISHWAR CHAND Vs. STATE
|
August 25, 2009 |
ISHWAR DAYAL SHARMA Vs. PRESIDING OFFICER
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September 2, 2009 |
ISHWAR DEVI THROUGH L.R.S Vs. TILAK RAJ GUPTA
|
November 11, 2009 |
ISHWAR SINGH AND SONS Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
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December 23, 2009 |
ISPAT INDUSTRIES LTD Vs. UNION OF INDIA
|
November 4, 2009 |
ITC LIMITED Vs. MR. SHALEEN GAMBIR AND ANR.
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March 18, 2009 |
ITE INDIA (P) LTD. Vs. MUKESH SHARMA AND ORS.
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September 18, 2009 |
ITHAD TRANSPORT P LTD Vs. MALHOTRA AUTO SUPPLIERS
|
May 1, 2009 |
ITPO Vs. V MEERA
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August 3, 2009 |
IVECO MAGIRUS Vs. UOI
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February 13, 2009 |
IVES LABORATORIES INC Vs. SUNNY BAKSHI
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February 6, 2009 |
IZHAR AHMED Vs. B S E S RAJDHANI POWER LTD
|
March 2, 2009 |
J AND K CIGARETTES LTD. AND ORS. Vs. COLLECTOR OF CENTRAL EXCISE AND ORS.
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August 28, 2009 |
J B EXPORTS LTD Vs. AKHILESH KUMAR
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April 9, 2009 |
J C DEY Vs. D C BANERJEE
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December 16, 2009 |
J K FORGINGS Vs. ESSAR CONSTRUCTION INDIA LTD
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October 7, 2009 |
J K GUPTA Vs. REGISTRAR OF CO OP SOCIETIES
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December 22, 2009 |
J K INDUSTRIES LTD Vs. TEXMACO LIMITED
|
April 9, 2009 |
J R SABHARWAL VICE PRINCIPAL Vs. UOI
|
May 5, 2009 |
J S CONSTRUCTION Vs. DDA
|
April 16, 2009 |
J. KHUSHALANI Vs. BADARPUR THERMAL POWER STATION AND ORS.
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July 17, 2009 |
J.C. SHARMA AND ORS. Vs. AMARJIT SINGH AND ANR.
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October 23, 2009 |
J.K. LAKSHMI CEMENT LTD Vs. NAMIT PLASTIC (P) LTD
|
February 2, 2009 |
J.L. GUGNANI HUF Vs. O.P. ARORA AND ANR.
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October 20, 2009 |
J.M. ARORA Vs. D.D.A.
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March 5, 2009 |
J.P. SINGHAL Vs. LIC OF INDIA AND ORS.
|
April 6, 2009 |
J.P.N. SINGH Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD.
|
September 15, 2009 |
J.S. CONSTRUCTION THROUGH PROPRIETOR SHRI JAI SINGH Vs. DDA AND ORS.
|
August 20, 2009 |
JAFAR MALIK Vs. STATE OF NCT OF DELHI
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March 3, 2009 |
JAGAN NATH ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
September 16, 2009 |
JAGAT NARAIN SHARMA Vs. UNION OF INDIA
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May 26, 2009 |
JAGAT RAM ALIAS NANKU Vs. STATE
|
July 21, 2009 |
JAGAT RAM TREHAN Vs. DELHI DEVELOPMENT AUTHORITY
|
November 19, 2009 |
JAGAT SINGH AND ANR. Vs. HOSHIARI DEVI AND ORS.
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January 9, 2009 |
JAGATJIT BROWN FORMAN (INDIA) LTD. (IN LIQUIDATION) THROUGH THE OFFICIAL LIQUIDATOR Vs. SEN LAW AND COMPANY
|
October 9, 2009 |
JAGBIR SINGH Vs. JAI SINGH PANWAR
|
May 27, 2009 |
JAGDEV SINGH Vs. GURDIP SINGH AND ORS.
|
May 4, 2009 |
JAGDISH AND ORS. Vs. GOVT. OF NCT OF DELHI
|
May 6, 2009 |
JAGDISH CHANDER Vs. NEW DELHI MUNICIPAL COUNCIL
|
May 27, 2009 |
JAGDISH CHANDER Vs. LT GOVERNOR
|
July 22, 2009 |
JAGDISH GANDHI Vs. STATE
|
February 18, 2009 |
JAGDISH KUMAR Vs. UOI
|
November 16, 2009 |
JAGDISH PRASAD Vs. STATE DELHI ADMN
|
December 2, 2009 |
JAGDISH PRASAD Vs. STATE
|
March 23, 2009 |
JAGDISH PRASAD AGGARWAL Vs. COMMISSIONER OF INCOME-TAX
|
July 7, 2009 |
JAGDISH RAI Vs. RAM KISHAN AND ORS.
|
January 15, 2009 |
JAGDISH RAI VADHERA AND ORS. Vs. SUHARSH MOHAN VADHERA
|
July 6, 2009 |
JAGDISH SINGH ARORA Vs. JASWANT RAI
|
July 22, 2009 |
JAGGI AYURVEDIC PHARMACY Vs. JAGGI AYURVEDIC RESEARCH FOUNDATION
|
November 11, 2009 |
JAGJIT PAL SINGH Vs. COMMISSIONER OF INCOME TAX DELHI
|
November 30, 2009 |
JAGJIT SINGH Vs. STATE
|
July 16, 2009 |
JAGJIT SINGH WALIA @ JOJO Vs. STATE OF DELHI
|
April 18, 2009 |
JAGJIT SINGH WALIA ALIAS JOJO Vs. STATE NCT OF DELHI
|
March 13, 2009 |
JAGMOHAN Vs. STATE
|
November 25, 2009 |
JAGMOHAN CHAWLA Vs. YES BANK
|
November 17, 2009 |
JAGMOHAN SINGH Vs. STATE
|
November 5, 2009 |
JAGPAL SINGH AND ORS. Vs. SHANKAR AND ORS.
|
September 25, 2009 |
JAGRATI AND ORS. Vs. RANDHIR SINGH AND ORS.
|
April 6, 2009 |
JAHANGIR ALIAS ABRAHIM Vs. STATE
|
July 20, 2009 |
JAHAR LAL BASU AND ORS. Vs. AIR INDIA
|
November 27, 2009 |
JAHID @ LAMBU Vs. STATE (G.N.C.T. OF DELHI)
|
April 23, 2009 |
JAHUR Vs. AGRICULTURE MARKETING PRODUCE COMMITTEE, SHAHDARA (AN UNDERTAKING OF GOVT. OF NCT OF DELHI) THROUGH ITS ADMINISTRATOR, GHAZI PUR, SUBZI MANDI, DELHI
|
January 20, 2009 |
JAI BHAGWAN @ KABAR Vs. STATE
|
January 15, 2009 |
JAI BHAGWAN GOEL DAL MILL Vs. D S I I D C LTD
|
July 20, 2009 |
JAI BHAGWAN GOEL DAL MILL AND ORS. Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ANR.
|
October 22, 2009 |
JAI KISHAN SHARMA Vs. STATE AND ORS.
|
April 20, 2009 |
JAI LAKSHMI SHARMA Vs. DROPATI DEVI
|
August 18, 2009 |
JAI NANDAN LAL Vs. STATE OF U P
|
August 26, 2009 |
JAI NARAIN Vs. THE STATE
|
April 6, 2009 |
JAI PAL SINGH Vs. UNION OF INDIA
|
November 25, 2009 |
JAI PAL SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 16, 2009 |
JAI PRAKASH ASSOCIATES LTD Vs. NATIONAL HYDROELECTRIC POWER CORPORATON LTD
|
September 18, 2009 |
JAI PRAKASH NARAIN SINGH Vs. N B C C LTD
|
May 18, 2009 |
JAI SINGH Vs. STATE NCT OF DELHI
|
February 20, 2009 |
JAI SINGH (EX CONSTABLE) Vs. UNION OF INDIA & ORS
|
November 23, 2009 |
JAIN EXPORTS P. LTD. Vs. UNION OF INDIA
|
August 25, 2009 |
JAIN MOTOR CAR COMPANY Vs. DEEPTI JAIN
|
April 9, 2009 |
JAIN STEEL AND POWER LTD Vs. NATIONAL ENVIRONMENT APPELLATE AUTHORITY
|
August 26, 2009 |
JAININDER JAIN Vs. ARIHANT JAIN
|
August 13, 2009 |
JAIPUR GOLDEN CHARITABLE CLINICAL Vs. DDA
|
December 9, 2009 |
JAIPUR GOLDEN GAS VICTIMS ASSOCIATION Vs. UOI
|
October 23, 2009 |
JAL DEV SINDHU Vs. UNION OF INDIA (UOI) AND ORS.
|
November 25, 2009 |
JAL HOTELS CO LTD Vs. ASSTT DIR OF INCOME TAX
|
May 25, 2009 |
JAMAUNAPAR FRUIT AND VEG. COMSIS Vs. GOVT. OF N.C.T OF DELHI AND ORS.
|
February 2, 2009 |
JAMEEL @ KALWA @ NASEEM Vs. STATE
|
August 31, 2009 |
JAMES J PONGRACE Vs. POWER MACHINES INDIA LTD
|
November 23, 2009 |
JAMESH CHAND Vs. STATE OF NCT OF DELHI
|
January 9, 2009 |
JAMUNA DEVI Vs. STATE
|
March 13, 2009 |
JAN CHETNA Vs. UNION OF INDIA
|
October 14, 2009 |
JANAK KUMARI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 24, 2009 |
JAPAN TRAVEL SERVICES Vs. ALL NIPPON AIRWAYS CO LTD
|
November 10, 2009 |
JAS PAL SINGH Vs. NSIC LTD.
|
July 15, 2009 |
JASJEET SINGH MARWAHA Vs. UNION OF INDIA (UOI) AND ORS.
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February 13, 2009 |
JASJIT KAUR Vs. REGISTRAR CO OP SOCIETIES
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July 8, 2009 |
JASMINE AND COMPANY Vs. STATE OF NAGALAND
|
January 20, 2009 |
JASWANT KAUR SETHI Vs. TAMAL DAS AND ORS.
|
October 26, 2009 |
JASWANT LAL NAGPAL Vs. ANAND SINGH AND ORS.
|
April 6, 2009 |
JASWANT SINGH Vs. SURINDER KAUR KOHLI
|
February 16, 2009 |
JASWANT SINGH Vs. UOI
|
May 6, 2009 |
JASWANT SINGH Vs. SMT. SURINDER KAUR KOHLI
|
September 4, 2009 |
JASWANT SINGH Vs. NDPL
|
May 19, 2009 |
JASWANT SINGH SODHI Vs. ANIL KUMAR
|
April 29, 2009 |
JASWINDER SINGH Vs. ENFORCEMENT DIRECTORATE
|
September 14, 2009 |
JASWINDER SINGH BHATIA Vs. NIRMALJEET KAUR BHATIA
|
July 15, 2009 |
JATAN BUILDERS Vs. ARMY WELFARE HOUSING ORGANIATION
|
May 8, 2009 |
JATAN SINGH S/O ISHWARI PARSAD Vs. STATE OF NCT DELHI
|
September 23, 2009 |
JATINDER KAUR RIAR @ NINA RIAR Vs. JYOTI MITTAL AND ORS.
|
May 4, 2009 |
JAVA SINGH Vs. C B I
|
May 6, 2009 |
JAVED Vs. STATE
|
April 21, 2009 |
JAWAHAR LAL KHANNA Vs. JIA LAL KHANNA
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May 14, 2009 |
JAWAHAR SINGH Vs. UNION OF INDIA
|
July 13, 2009 |
JAY BHARAT MARUTI LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 20, 2009 |
JAY SHANKAR SINGH Vs. INSURANCE REGULATORY DEVELOPME
|
July 15, 2009 |
JAY SHREE TEA AND IDUSTRIES LTD Vs. DROPTI DEVI
|
September 3, 2009 |
JAY THAREJA Vs. LIEUTENANT GOVERNOR
|
April 15, 2009 |
JAY YUSHIN LTD Vs. SUDHIR GOEL
|
September 16, 2009 |
JAYANTI PARIHAR Vs. UOI
|
December 4, 2009 |
JAYASANKAR M N Vs. UOI
|
November 16, 2009 |
JAYASWAL NECO INDUSTRIES LTD Vs. UOI
|
August 19, 2009 |
JAYASWAL NECO INDUSTRIES LTD. Vs. TATA STEEL LTD. AND ORS.
|
May 18, 2009 |
JAYNA ENGINEERING WORKS Vs. ASHWANI SHARMA
|
November 11, 2009 |
JAYPEE INSTITUTE OF INFORMATION TECHNOLOGY SOCIETY Vs. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS)
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August 21, 2009 |
JBS UDYOG LTD Vs. AIRPORTS AUTHORITY OF INDIA
|
May 11, 2009 |
JEET SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 22, 2009 |
JEET SINGH Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
August 11, 2009 |
JESUDOSS MAHENDER Vs. UOI
|
November 26, 2009 |
JETINDER SHARMA Vs. STATE
|
November 30, 2009 |
JETLITE INDIA LTD Vs. CAPT R KHOSLA
|
January 7, 2009 |
JHUMAN SINGH AND ORS. Vs. PRITHVI RAJ AND ORS.
|
April 20, 2009 |
JIALALL KISHORILALL PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI
|
September 8, 2009 |
JINDAL DYECHEM INDUSTRIES PVT LTD Vs. PAHWA INTERNATIONAL PVT LTD
|
August 21, 2009 |
JINDAL EXPORTS LTD Vs. FUERST DAY LAWSON LTD
|
December 11, 2009 |
JINDAL STEEL AND POWER LIMITED Vs. N.S. ATWAL, SOLE PROPRIETOR GURU MEHAR CONSTRUCTION
|
December 3, 2009 |
JITEN BHALLA Vs. GAYTRI BAJAJ
|
July 10, 2009 |
JITENDAR V. JAIN AND ANR. Vs. LIVING MEDIA LTD.
|
July 2, 2009 |
JITENDER Vs. STATE
|
May 5, 2009 |
JITENDER Vs. STATE
|
October 6, 2009 |
JITENDER KUMAR Vs. ORIENTAL INSURANCE CO LTD
|
July 31, 2009 |
JITENDER KUMAR Vs. STATE NCT OF DELHI
|
January 6, 2009 |
JITENDER KUMAR GARG Vs. SMT. LEELAWATI AND ORS.
|
December 7, 2009 |
JITENDER MUNJAL Vs. MUNICIPAL CORPORATION OF DELHI
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December 7, 2009 |
JITENDER SINGH AULAKH Vs. ARUN KUMAR MITTAL
|
March 13, 2009 |
JITENDER SINGH TYAGI Vs. DIRECTOR OF EDUCATION AND ORS.
|
January 16, 2009 |
JITENDRA KUMAR SINGH Vs. STATE THR. CBI
|
January 23, 2009 |
JK ROWLING AND ANR. Vs. VINAY VERMA AND ORS.
|
December 14, 2009 |
JOEL SWAMI Vs. MANAGEMENT OF ORDINANCE FACTORY
|
April 2, 2009 |
JOGINDER Vs. STATE
|
September 16, 2009 |
JOGINDER KUMAR Vs. DSSSB
|
May 19, 2009 |
JOINT PLANT COMMITTEE Vs. SHRI RAM
|
April 30, 2009 |
JOLEN INTERNATIONAL LTD Vs. STATE
|
January 30, 2009 |
JOY POLYEHEM INDIA LTD Vs. KOTAK MAHINDRA BANK LTD
|
March 31, 2009 |
JUGAL KISHORE LAWARIA Vs. UOI
|
May 6, 2009 |
JUKI SINGAPORE PVT. LTD Vs. JAY CEE ENTERPRISES PVT. LTD
|
January 20, 2009 |
JYOTI CONSTRUCTION CO. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 18, 2009 |
JYOTI KUKREJA Vs. NEW INDIA ASSURANCE CO LTD
|
August 12, 2009 |
JYOTI KUMAR Vs. P K TALWAR
|
January 30, 2009 |
JYOTI LTD Vs. E I H LIMITED
|
April 9, 2009 |
JYOTIKA KUMAR Vs. ANIL SONI
|
January 9, 2009 |
JYOTSANA SHARDA Vs. GAURAV SHARDA
|
December 22, 2009 |
K C SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 1, 2009 |
K C TANWAR Vs. UOI
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October 13, 2009 |
K D AUTO INDUSTRIES Vs. RAM PRATAP
|
July 20, 2009 |
K K AGARWAL Vs. ENFORCEMENT DIRECTORATE
|
February 2, 2009 |
K K KAUSHIK Vs. UNION OF INDIA
|
November 24, 2009 |
K K MODI INVESTMENT AND FINANCIAL SERVICES P LTD Vs. APOLLO INTERNATIONAL
|
August 11, 2009 |
K K MODI INVESTMENT AND FINANCIAL SERVICES PVT LTD Vs. APOLLO INTERNATIONAL INC
|
May 25, 2009 |
K K NANGIA Vs. GOVERNMENT OF NCT OF DELHI
|
April 15, 2009 |
K L AHUJA Vs. DIRECTOR GENERAL CSIR & ANR
|
December 21, 2009 |
K L SETHI Vs. S KISHAN SINGH
|
May 1, 2009 |
K M INDUSTRIES Vs. KARAN KUMAR
|
May 25, 2009 |
K MOHAMMED IMRAN Vs. UOI
|
April 17, 2009 |
K N PANDEY Vs. UNION OF INDIA
|
October 14, 2009 |
K N SHAMSUDDIN Vs. STATE
|
April 21, 2009 |
K N SHARMA Vs. SPORTS AUTHORITY OF INDIA
|
November 26, 2009 |
K S AHLUWALIA Vs. INDRAPRASHTA GAS LTD
|
April 29, 2009 |
K T CORPORATION Vs. INDIA TOURISM DEVELOPMENT CORPORATION
|
May 18, 2009 |
K VALLABHDAS Vs. ROTARY INTERNATIONAL
|
September 7, 2009 |
K. C. MEHRA Vs. SATISH MEHRA
|
July 1, 2009 |
K. MOHAMMED IMRAN Vs. UNION OF INDIA (UOI) AND ORS.
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May 18, 2009 |
K.A. PAUL Vs. K. NATWAR SINGH
|
August 12, 2009 |
K.C. SHARMA THE LEGAL HEIRS Vs. DELHI DEVELOPMENT AUTHORITY
|
July 1, 2009 |
K.D. AGGARWAL Vs. DISTRICT AND SESSION JUDGE
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September 17, 2009 |
K.K. KHARBANDA Vs. THE UNION OF INDIA (UOI) AND ORS.
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March 23, 2009 |
K.K. MANCHANDA Vs. SD TECHNICAL SERVICES PVT. LTD
|
July 1, 2009 |
K.K. MOHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 23, 2009 |
K.K. WADHAWAN Vs. PRESIDING OFFICER
|
May 15, 2009 |
K.L. ANAND (DECD.) THR. LRS. Vs. UNION OF INDIA (UOI) AND ORS.
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December 22, 2009 |
K.O. ISSAC Vs. STATE
|
October 21, 2009 |
K.P. SINGH Vs. ISTYAK KHAN AND ORS.
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April 27, 2009 |
K.R. BUILDERS Vs. DDA
|
September 25, 2009 |
K.V. KOHLI THR LRS Vs. STATE AND ORS.
|
September 4, 2009 |
K.V. KULKARNI Vs. BANK OF INDIA AND ORS.
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August 13, 2009 |
KADIR Vs. STATE OF DELHI
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June 17, 2009 |
KAILASH CHAND Vs. STATE
|
November 18, 2009 |
KAILASH CHAND Vs. STATE
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November 5, 2009 |
KAILASH CHANDER Vs. DELHI TRANSPORT CORPORATION
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December 14, 2009 |
KAILASH CHANDER Vs. D.D.A.
|
October 5, 2009 |
KAILASH NATH AGARWAL, S/O HANUMAN PRASAD AGARWAL, Vs. AAREN EXPORTS
|
November 17, 2009 |
KAILASH SHARMA Vs. NCT OF DELHI
|
May 6, 2009 |
KAKKU E AND P CONTROL PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES NCT OF DELHI AND HARYANA
|
December 2, 2009 |
KALAWATI Vs. UNION OF INDIA
|
January 27, 2009 |
KALESHWAR BUILDERS & DEVELOPERS (P) LTD Vs. M.C.D.
|
May 12, 2009 |
KALI PADO Vs. STATE
|
January 6, 2009 |
KALLO PASSI Vs. STATE
|
April 1, 2009 |
KALLU BAI Vs. PARMOD YADAV AND ORS.
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September 1, 2009 |
KALPNA GUPTA AND ORS. Vs. D.D.A. AND ORS.
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May 8, 2009 |
KALYANPUR CEMENT LTD. Vs. UNION OF INDIA (UOI)
|
May 28, 2009 |
KAMAL CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
|
December 18, 2009 |
KAMAL KALRA Vs. RAMDEV
|
October 14, 2009 |
KAMAL KHANNA Vs. STATE
|
December 23, 2009 |
KAMAL KISHORE Vs. THE UNION OF INDIA (UOI) AND ORS.
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March 16, 2009 |
KAMAL KISHORE Vs. MUNICIPAL CORPORATION OF DELHI
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August 25, 2009 |
KAMAL KUMAR Vs. STATE
|
February 11, 2009 |
KAMAL SINGH Vs. STATE CBI
|
February 2, 2009 |
KAMALJIT SINGH Vs. STATE
|
September 25, 2009 |
KAMLA Vs. STATE
|
November 25, 2009 |
KAMLESH Vs. STATE
|
September 7, 2009 |
KAMLESH Vs. STATE
|
November 19, 2009 |
KAMLESH Vs. D.S.S.S.B. AND ORS.
|
March 17, 2009 |
KAMLESH Vs. STATE
|
July 9, 2009 |
KAMLESH AGARWAL Vs. E C E INDUSTRIES LTD
|
September 25, 2009 |
KAMLESH SHARMA Vs. DELHI FINANCE CORPORATION
|
November 30, 2009 |
KAMLESH YADAV Vs. SH. RAJBIR SINGH AND ORS.
|
April 13, 2009 |
KAMLI DEVI Vs. JAMSHED ALAM
|
April 27, 2009 |
KANCHAN LATA MISHRA Vs. UOI
|
November 30, 2009 |
KANIKA SINGH Vs. VICE CHANCELLOR JAMIA MILLIA ISLAMIA UNIVERSITY
|
September 14, 2009 |
KANISHKA BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
|
November 9, 2009 |
KANNU ALIAS TILAK Vs. STATE
|
December 21, 2009 |
KANSHI RAM Vs. INDER SINGH
|
March 18, 2009 |
KANTA KOCHHAR Vs. SIR GANGA RAM TRUST SOCIETY
|
October 21, 2009 |
KANTA KUMARI Vs. AJIT SINGH
|
November 26, 2009 |
KANWAL MALHOTRA Vs. MEGHNA KULKARNI
|
January 9, 2009 |
KAPOOR CHAND Vs. DAL CHAND THRU
|
March 4, 2009 |
KAPTAN SINGH Vs. D.D.A.
|
March 2, 2009 |
KARAM CHAND THAPAR Vs. NATIONAL HYDROELECTRIC POWER CORP
|
October 13, 2009 |
KARAM CHAND THAPAR AND BROS. (CS) LTD. Vs. GANESH PRASAD SETH AND ORS.
|
August 11, 2009 |
KARAMSHI JETHABHAI SOMAIYA DELHI TRUST Vs. ANANT RAJ AGENCIES PVT LTD
|
April 16, 2009 |
KARAN MANDAL Vs. STATE
|
January 20, 2009 |
KARAN PROMOTOERS P LTD Vs. GREAT EASTERN SHIPPING CO LTD
|
March 4, 2009 |
KARAN SINGH Vs. STATE
|
January 27, 2009 |
KARAWAL NAGAR ROAD MARKET WELFARE ASSOCIATION Vs. UOI
|
May 21, 2009 |
KARDIO CONTROL COMPANY Vs. JITENDER SINGH
|
February 9, 2009 |
KARMA PHUNTSOK AND ORS. Vs. N.C.B.
|
December 9, 2009 |
KARMYOGI SHELTERS PVT LTD Vs. BENARSI KRISHNA COMMITTEE
|
August 28, 2009 |
KARTARI DEVI Vs. SABU R
|
December 1, 2009 |
KARTIKEYA KAPUR Vs. KIM SUKH SINHA
|
December 3, 2009 |
KARUNA KHAITAN AND ORS. Vs. FASHION DESIGN COUNCIL OF INDIA AND ANR.
|
March 26, 2009 |
KARUNAPATI PANDEY Vs. UCO BANK AND ORS.
|
March 30, 2009 |
KASHMIRA ALIAS SALIM Vs. STATE
|
October 14, 2009 |
KASTURI LAL Vs. THE LIFE INSURANCE CORPN. OF INDIA
|
November 13, 2009 |
KAUR AHLUWALIA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 31, 2009 |
KAUSHALYA @ TILLA Vs. STATE
|
December 7, 2009 |
KAVERI INFRASTRUCTURE PVT LTD Vs. DELHI JAL BOARD
|
August 12, 2009 |
KAVITA AND ASHA AND ORS. Vs. SCERT AND ANR.
|
January 27, 2009 |
KAVITA GAMBHIR Vs. HARI CHAND GAMBHIR
|
September 7, 2009 |
KAY BEE ALUMS P. LTD. Vs. UNION OF INDIA (UOI)
|
February 2, 2009 |
KAY TENT INDUSTRIES Vs. UNION OF INDIA (UOI) AND ANR.
|
October 12, 2009 |
KEHAR SINGH Vs. STATE
|
September 24, 2009 |
KEJRIWAL ENTERPRISES Vs. UNION OF INDIA
|
September 25, 2009 |
KENDRIYA VIDAYALAYA SANGATHAN AND ANR. Vs. DR. (SMT.) REENA BHATTACHARYA
|
January 4, 2009 |
KESHO RAM Vs. JOGA RAM
|
April 20, 2009 |
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 25, 2009 |
KHADI GRAMUDYOG BHAWAN Vs. BHIM SINGH BAJELI
|
September 25, 2009 |
KHARAK BAHADUR Vs. STATE
|
August 13, 2009 |
KHARAK SINGH Vs. UOI
|
December 15, 2009 |
KHATRI HOTELS PVT. LTD Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF URBAN DEVELOPMENT
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August 21, 2009 |
KHAZAN Vs. UNION OF INDIA
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October 20, 2009 |
KHOSLA MACHINES PVT LTD Vs. DEEPAK VERMA T/A B M PACKAGING
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August 4, 2009 |
KHURSHID AHMED @ TAKLOO Vs. STATE
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September 11, 2009 |
KHURSHIND ALAM Vs. UOI
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November 24, 2009 |
KHUSHI RAM Vs. STATE (DELHI)
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March 4, 2009 |
KIMTI LAL JAIN Vs. STATE
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January 6, 2009 |
KIRAN BAKSHI Vs. RAMESH CHAND @ RAM CHAND
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November 27, 2009 |
KIRAN GIRHOTRA Vs. RAJ KUMAR
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November 10, 2009 |
KIRAN JAIN Vs. JANKI DASS JAIN
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April 8, 2009 |
KIRAN SAHNI Vs. R.S. AGGARWAL AND ORS.
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May 5, 2009 |
KIRAN SIBAL AND ANR. Vs. KAUSHALAYA DEVI EDUCATIONAL TRUST AND ORS.
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December 23, 2009 |
KIRAT CHAND JAIN FAMILY TRUST Vs. UNION OF INDIA
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July 31, 2009 |
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. GOVERNMENT OF N C T OF DELHI
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September 2, 2009 |
KIRORIMAL KASHIRAM MAKTG AND AGEN P LTD Vs. AHMED OOMERBHOY ALIAS ALSO AS AHMAD MILL
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December 3, 2009 |
KIRPA SHANKAR Vs. STATE
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September 7, 2009 |
KIRPAL SINGH AHLUWALIA Vs. DDA
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April 22, 2009 |
KISHAN Vs. RAM KISHAN
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May 1, 2009 |
KISHAN @ BABLI Vs. STATE
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January 30, 2009 |
KISHAN CHANDER RAI Vs. KHOSLA AUTOMOTIVE PVT LTD
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October 26, 2009 |
KISHAN LAL Vs. STATE
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August 26, 2009 |
KISHAN LAL ARORA Vs. HANUMAN
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April 1, 2009 |
KISHAN LAL CHHABRA Vs. ANIL ARORA
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January 16, 2009 |
KISHAN PANDIT Vs. GOVT. OF N.C.T OF DELHI
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May 19, 2009 |
KISHORI LAL Vs. DELHI TRANSPORT CORPORATION
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May 13, 2009 |
KOHLI HOUSING AND DEVELOPMENT PVT LTD Vs. CONVENIENCE ENTERPRISES PVT LTD
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April 27, 2009 |
KOTAK MAHINDRA BANK LTD Vs. STIEFEL UND
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January 9, 2009 |
KOXAN INDIA Vs. RAMESH MARDIA
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March 6, 2009 |
KRBL LIMITED Vs. RAMESH BANSAL
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August 27, 2009 |
KRISHAN Vs. ANAND
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August 18, 2009 |
KRISHAN INDUSTRIES Vs. KIMTI LAL SHARMA
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February 11, 2009 |
KRISHAN KANWAR Vs. VRINDAVAN CO-OPERATIVE GROUP HOUSING SOCIETY LTD & ANR
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November 16, 2009 |
KRISHAN KUMAR Vs. CHANDER PAL
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August 13, 2009 |
KRISHAN KUMAR Vs. SYNDICATE BANK AND ANR.
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February 19, 2009 |
KRISHAN KUMAR KATHURIA Vs. INDER KUMAR KATHURIA
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November 19, 2009 |
KRISHAN KUMAR SACHAN Vs. L T GOVERNOR
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August 10, 2009 |
KRISHAN LAL Vs. MEET FINANCE COMPANY
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April 21, 2009 |
KRISHAN LAL JUNEJA Vs. DELHI TRANSPORT CORPORATION
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July 23, 2009 |
KRISHAN LAL; M R SATYARTHY; T R SACHDEV Vs. UNION OF INDIA
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December 11, 2009 |
KRISHNA CONSTRUCTION CO. Vs. DDA AND ANR.
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August 25, 2009 |
KRISHNA FINHOLD Vs. SITA RAM
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March 5, 2009 |
KRISHNA SAPRA Vs. D.D.A.
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February 16, 2009 |
KRISHNA SHARMA Vs. STATE
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March 30, 2009 |
KRISHNA SHARMA Vs. KESHAV CHANDRA
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August 18, 2009 |
KRISHNAN PAL Vs. GOVT OF NCT OF DELHI
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July 29, 2009 |
KRITHIKA AGRO FARM CHEMICAL AND ENGINEERING INDUSTRIES PVT. LTD. Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
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October 22, 2009 |
KSHITIF MOHINI AND ORS. Vs. SHRI HARI PARSHAD AGGARWAL AND ANR.
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April 13, 2009 |
KULBHUSHAN GOEL Vs. BRIJ MOHAN GOEL
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November 11, 2009 |
KULBHUSHAN PARASHAR Vs. CENTRAL BUREAU OF INVESTIGATION
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May 15, 2009 |
KULDEEP ALIAS SHIV KUMAR Vs. PAWAN KUMAR
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July 17, 2009 |
KULDEEP PANDEY Vs. STATE
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November 27, 2009 |
KULDEEP SINGH Vs. D.D.A.
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April 27, 2009 |
KULDEEP SINGH BAWA Vs. TIKA RAM
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December 14, 2009 |
KULDEEP SINGH SAINI Vs. BSES RAJDHANI POWER LTD
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July 15, 2009 |
KULDIP CHAND SURI Vs. SHYAM RATHI AND ORS.
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April 28, 2009 |
KULDIP TRIKHA Vs. NEW INDIA MOTORS (NEW DELHI) PVT. LTD. AND ORS.
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February 12, 2009 |
KULPREET KAUR, SOLE PROP. GOVIND TRAVELS Vs. UOI
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April 21, 2009 |
KULWANT KAUR Vs. MRS. AMRINDER KAUR AND ANR.
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November 19, 2009 |
KULWANT SINGH Vs. LALJEE KENT
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September 7, 2009 |
KULWANT SINGH ALIAS BITTOO Vs. STATE
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November 3, 2009 |
KUMAR SERVICE STATION Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
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May 20, 2009 |
KUMARI ROSY ALIAS RAJEE Vs. GULSHAN BHATIA
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July 13, 2009 |
KUNDAN LAL @ CHHOTTU Vs. STATE (GOVT. OF NCT OF DELHI)
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April 24, 2009 |
KUNDAN LAL GERA AND ANR. Vs. KRISHAN LAL AND ANR.
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November 10, 2009 |
KUNDAN SINGH AND ANR. Vs. RAM HARI AND ORS.
|
September 8, 2009 |
KUNJ ALUMINIUM PRIVATE LIMITED Vs. KONINKLIJKE PHILIPS ELECTRONICS
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September 25, 2009 |
KUNJ BIHARI CONSTRUCTION CO PVT LTD Vs. BPTP LTD
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September 17, 2009 |
KUNJ BIHARI CONSTRUCTION CO. LTD Vs. NIDHI BUILDERS PVT.LTD
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March 20, 2009 |
KUNNI MIGLANI Vs. LEELA MIGLANI
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February 16, 2009 |
KUNSTOFFEN INDUSTRIE VOLENDAM KIVO Vs. ASHOK K CHAUHAN
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May 5, 2009 |
KUNTI DEVI Vs. BALDEV SINGH
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August 21, 2009 |
KUSHAL KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR.
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February 17, 2009 |
KUSP ELECTRONICS R LTD. Vs. SIPLA ELECTROMEK
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August 28, 2009 |
KUSUM DEVI Vs. CENTRAL INFORMATION COMMISSION AND ORS.
|
May 14, 2009 |
L B SINGH PETITIONERS Vs. REGISTRAR OF COMPANIES NCT OF DELHI AND HARYANA
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May 25, 2009 |
L.C. SHARMA Vs. P.C. SHARMA & ORS.
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September 1, 2009 |
L/N RANJIT SINGH AND ORS. Vs. UNION OF INDIA (UOI)
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December 7, 2009 |
LACHHI RAM Vs. STATE
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September 23, 2009 |
LACHHMAN DAS BEHARI LAL Vs. GHANSHYAM DAS JETHA NAND AND ORS.
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September 11, 2009 |
LAJ KRISHAN MEHRA Vs. ORIENTAL INSURANCE CO. LTD.
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February 9, 2009 |
LAJWANTI Vs. BHAG CHAND AND ORS.
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November 3, 2009 |
LAKSHMI COMMERCIAL BANK Vs. COMMISSIONER OF INCOME TAX
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July 2, 2009 |
LAL BABU Vs. STATE
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May 5, 2009 |
LAL BUILDER Vs. UNION OF INDIA
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May 18, 2009 |
LAL MANI JAIN Vs. UOI
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November 16, 2009 |
LAL MOHAMMAD Vs. STATE GOVERNMENT OF NCT DELHI
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May 12, 2009 |
LAL SINGH Vs. STATE
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November 18, 2009 |
LAL SINGH Vs. STATE NCT OF DELHI
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November 3, 2009 |
LALIT CHAWLA Vs. ASHOK CHAWLA
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July 2, 2009 |
LALIT GUPTA Vs. STATE
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February 11, 2009 |
LALIT KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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July 6, 2009 |
LALIT KUMAR Vs. UOI & ORS.
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February 2, 2009 |
LALITA DEVI AND ORS. Vs. MANJIT SINGH AND ORS.
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August 27, 2009 |
LAMBA KOD Vs. FINANCIAL COMMISSIONER
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November 18, 2009 |
LARSEN & TOUBRO LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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September 9, 2009 |
LARSEN AND TOUBRO LIMITED Vs. LAKSHMI NARASIMHA TEXTILES PRIVATE LIMITED
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March 27, 2009 |
LARSEN AND TOUBRO LIMITED Vs. CHAGAN BHAI PATEL
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January 9, 2009 |
LARSEN AND TOUBRO LTD. Vs. LAKSHMI INDUSTRTIES AND ANR.
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August 11, 2009 |
LATA Vs. STATE
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February 13, 2009 |
LATOORI AND ORS. Vs. STATE OF DELHI
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October 20, 2009 |
LAXMI DEVI AND ORS. Vs. SYNDICATE BANK AND ORS.
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May 19, 2009 |
LAXMI KANT JHA Vs. POST AND TELEGRAPHS DEPARTMENT
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July 20, 2009 |
LAXMI LAMP INDUSTRIES Vs. PURANMASI YADAV
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July 9, 2009 |
LAXMI NARAIN Vs. TIRLOCHAN SINGH AND ORS.
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May 4, 2009 |
LAXMI NARAIN KHEMKA Vs. TULSIAN DHARAMSHALA TRUST KHETR
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September 10, 2009 |
LAXMI PRASAD ALIAS LACHHI Vs. STATE
|
December 8, 2009 |
LAXMI SARAN Vs. THE STATE (N.C.T. OF DELHI)
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May 18, 2009 |
LECOANET HEMANT INDIA LIMITED Vs. INTERGLOBE AVIATION LIMITED
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March 20, 2009 |
LEELAWATI Vs. YAJESH GARG AND ORS.
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December 7, 2009 |
LEGATO SYSTEMS (INDIA) P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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September 24, 2009 |
LEOCOANET HEMANT INDIA PRIVATE LIMITED Vs. INTERGLOBE AVIATION LIMITED
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March 23, 2009 |
LIAQAT ALI Vs. STATE OF N.C.T. DELHI
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November 10, 2009 |
LIBERTY FOOTWEAR COMPANY Vs. FORCE FOOTWEAR COMPANY
|
September 18, 2009 |
LICENCE JOB PORTORS ASSOCIATION Vs. MUNICIPAL CORP. OF DELHI
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October 21, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHRI SANDEEP GUPTA
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May 4, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NARENDER NATH GAUBA AND ORS.
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January 15, 2009 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. THE CENTRAL INFORMATION COMMISSION AND ORS.
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April 27, 2009 |
LILLY ICOS LLC Vs. RICHIE LABORATORIES LTD
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August 21, 2009 |
LILLY ICOS LLC AND ANR. Vs. MAIDEN PHARMACEUTICALS LIM.
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March 6, 2009 |
LIVING MEDIA INDIA LTD. Vs. ADARSH GUPTA AND ORS.
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August 18, 2009 |
LOK NATH GUPTA Vs. RAJINDER KUMAR
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July 27, 2009 |
LOKESH KUMAR GUPTA Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
September 2, 2009 |
LOMBARD GENERAL INSURANCE CO LTD Vs. CONTINENTAL TRANSPORT ORGANIZATION PVT LTD
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October 21, 2009 |
LORD KRISHNA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR.
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October 22, 2009 |
LOTIKA SARKAR Vs. DHOUNDIAL
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November 26, 2009 |
LOUIS VUITTON MALLETIER Vs. ABDUL SALIM
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May 6, 2009 |
LOVELY INVESTMENTS PRIVATE LIMITED Vs. BIRLA GLOBAL FINANCE CO. LIMITED
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January 13, 2009 |
LOVISH HEALTH CARE PVT. LTD. Vs. INDIAN OIL CORPORATION LTD.
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September 24, 2009 |
LOW INCOME FRIENDS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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November 26, 2009 |
LOWENBRAU AG Vs. JAGPIN BREWERIES LTD
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January 14, 2009 |
LT COL RETD P R CHOUDHARY Vs. NARENDRA DEV
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January 13, 2009 |
LT FOODS LTD Vs. SACHDEVA AND SONS RICE MILLS LTD
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November 23, 2009 |
LT. COL R.R. CHANDRA Vs. SANDEEP CHANDRA
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October 9, 2009 |
LT. COL. (DR.) S.C. DASH, YSM, VSM Vs. UNION OF INDIA
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July 24, 2009 |
LT. COL. (RETD.) K.S. AHLUWALIA Vs. INDRAPRASHTA GAS LTD.
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April 29, 2009 |
LT. COL. (RETD.) S.D. SURIE (DECEASED) THROUGH LRS Vs. PARAMOUNT ENTERPRISES LTD. AND ORS.
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September 8, 2009 |
LT. COL. RATAN SINGH GABA AND ANR. Vs. S.N. MISHRA AND ORS.
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July 15, 2009 |
LUCENT TECHNOLOGIES INC Vs. ICICI BANK LIMITED
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October 13, 2009 |
LUFTHANSA GERMAN AIRLINES Vs. IFC DESPATCH (I) PVT. LTD.
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July 6, 2009 |
LUV KUMAR KAUL Vs. TOSH APARTMENTS PVT. LTD. AND ORS.
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February 20, 2009 |
M B GOSWAMI Vs. N T P C
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May 29, 2009 |
M C D Vs. MUKESH KUMARI
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April 1, 2009 |
M C D Vs. MODERN FOOD INDUSTRIES INDIA LTD
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October 8, 2009 |
M C D Vs. O P BHATIA
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September 11, 2009 |
M G T HINDU EDUCATION SOCIETYSHRI KURUKESHETRA Vs. GOVT OF N C T OF DELHI
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March 20, 2009 |
M K SURI Vs. DIRECTORATE OF ENFORCEMENT
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November 19, 2009 |
M K WATS Vs. STATE
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April 16, 2009 |
M L MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
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May 25, 2009 |
M M T C Vs. A L BAMAR COMPANY LTD
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May 4, 2009 |
M P AGGARWAL Vs. STATE
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December 8, 2009 |
M S SAINI Vs. STATE
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October 20, 2009 |
M SIVASAMY Vs. VESTERGAARD FRANDSEN
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August 7, 2009 |
M. ABDUL HAQUE AND ORS. Vs. BIRLA YAMAHA LIMITED
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July 30, 2009 |
M.I. SIDDIQUI Vs. CEMENT CORPORATION OF INDIA AND ORS.
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September 14, 2009 |
M.K. AUTO INDUSTRIES Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
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March 27, 2009 |
M.K. MAHAJAN Vs. INDO ROLLHARD INDUSTRIES PRIVATE LIMITED
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February 16, 2009 |
M.K. PLASTIC Vs. GOVT. OF NCT OF DELHI AND ORS.
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May 4, 2009 |
M.K. SHARMA Vs. SANGEETA GUPTA
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March 20, 2009 |
M.L. BHATIA AND ANR. Vs. STATE AND ANR.
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September 16, 2009 |
M.L.B.D. BOOKS INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 31, 2009 |
M.M.T.C. LIMITED Vs. SINEXIMCO PTE. LTD
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May 12, 2009 |
M.S. GUPTA Vs. STATE BANK OF INDIA AND ORS.
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July 23, 2009 |
M.T.N.L. Vs. GANGA SINGH NEGI
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May 14, 2009 |
M/S HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
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April 17, 2009 |
M/S RARE CREATIONS LIMITED Vs. UNION OF INDIA
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April 16, 2009 |
M/S. NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S. BEL
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November 3, 2009 |
M/S. RUPAREL & COMPANY (DELHI) Vs. S. AVTAR SINGH PURI (DECD.) THR. LRS.
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February 20, 2009 |
MA-MA INTERNATIONAL Vs. UNION OF INDIA (UOI) AND ORS.
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November 30, 2009 |
MAA KAMAKHYA DARBAR FRAGRANCES INDIA Vs. SHANTI DHOOP KARYALA
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November 24, 2009 |
MAAN SINGH Vs. STATE
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December 2, 2009 |
MADAN GOPAL Vs. JASBIR SINGH
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August 10, 2009 |
MADAN KUKREJA Vs. BANQUE SCALBERT DUPONT S.A.
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August 26, 2009 |
MADAN LAL Vs. JAGBIR SINGH (DELHI)
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August 21, 2009 |
MADAN LAL Vs. STATE OF GOVT OF NCT
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September 7, 2009 |
MADAN LAL ARORA Vs. UOI
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May 4, 2009 |
MADAN LAL LIMITED Vs. GROWTH TECHNO PROJECTS LTD. AND ANR.
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February 26, 2009 |
MADAN LAL SURESH KUMAR Vs. COMMSISIONER FOOD ALIAS SUPPLIES DELHI
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July 22, 2009 |
MADAN MOHAN KESAR Vs. STATE
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November 30, 2009 |
MADHAVA HYTECH ENGINEERS PVT. LTD. Vs. AIRPORTS AUTHORITY OF INDIA
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February 17, 2009 |
MADHAVI DEVI Vs. GOVT OF NCT OF DELHI
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September 3, 2009 |
MADHAVI SHARMA AHLUWALIA Vs. STATE
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January 28, 2009 |
MADHO SINGH CHAUHAN Vs. STATE GNCT OF DELHI
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August 17, 2009 |
MADHU CHATWANI Vs. STATE
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January 12, 2009 |
MADHU GOEL Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
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September 14, 2009 |
MADHU GUPTA AND ORS. Vs. RAJAN SINGH AND ORS.
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April 27, 2009 |
MADHU KAUR Vs. GOVT OF NCT OF DELHI
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July 7, 2009 |
MADHU SUDAN Vs. VALSALA JAYAMANI
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October 14, 2009 |
MADHUKAR GOEL Vs. M S GOEL
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August 3, 2009 |
MADHUKAR RAO PIMPALAPURE Vs. MEENA PIMPALAPURE
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December 1, 2009 |
MADHULIKA SRIVASTAVA Vs. UNION OF INDIA
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August 27, 2009 |
MADHUSHREE GUPTA Vs. UNION OF INDIA
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July 24, 2009 |
MADHVI JAIN Vs. GOVT. OF NCT OF DELHI
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January 22, 2009 |
MAGHAI Vs. STATE
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May 25, 2009 |
MAGNUM INTERNATIONAL TRADING CO. LTD. Vs. EXPORT CREDIT GURARANTEE CORPORATION OF INDIA LTD.
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January 27, 2009 |
MAHA SINGH Vs. ANAND SINGH
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January 9, 2009 |
MAHABIR SINGH ALIAS MAHAVIR SINGH Vs. STATE
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May 22, 2009 |
MAHALAXMI SALES CORPORATION THROUGH ITS PROPRIETOR, MR. RAM CHANDER Vs. SHRI SATISH KUMAR, PROPRIETOR, SAT NARAIN NAVEEEN KUMAR
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October 8, 2009 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. ABDUL BARI
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September 18, 2009 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. DISTRICT MAGISTRATE
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August 27, 2009 |
MAHANAGAR TELEPHONE NIGAM LTD. Vs. INTERNATIONAL ENGINEERS AND PROJECTS CONSULTANTS LIMITED (IEPCL)
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July 2, 2009 |
MAHARAJ KRISHAN KHANNA Vs. SURINDER KUMAR
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January 7, 2009 |
MAHARAJ KUMAR KAUSTUVMANI PRATAP SAHI Vs. YOUR KIDS R OUR KIDS
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March 30, 2009 |
MAHARAJ SINGH Vs. PRINCIPAL ITI NAND NAGRI
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July 7, 2009 |
MAHARANA PRATAP BAGH RESIDENTS WELFARE ASSOCIATION C BLOCK Vs. UNION OF INDIA
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November 12, 2009 |
MAHARASHTRA SEAMLESS LTD. Vs. INDIAN OIL CORPORATION LTD.
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August 4, 2009 |
MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, SRO AND ANR.
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April 22, 2009 |
MAHARISHI SOLAR TECHNOLOGY PVT. LTD. Vs. I.C.I.C.I. BANK AND ORS.
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April 8, 2009 |
MAHAVEER KHARIWAL Vs. INDIAN BANK AND ANR.
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February 2, 2009 |
MAHAVIR PRASAD Vs. GOVT OF N C T OF DELHI
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November 13, 2009 |
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
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July 17, 2009 |
MAHAVIR SINGH Vs. NARANG INTERNATIONAL HOTEL P LTD
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February 11, 2009 |
MAHAVIR SINGH Vs. UNION OF INDIA
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April 29, 2009 |
MAHAVIR SINGH Vs. STATE
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July 30, 2009 |
MAHENDER Vs. STATE
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February 16, 2009 |
MAHENDER Vs. STATE
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February 12, 2009 |
MAHENDER PAL SETHI Vs. STATE
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December 16, 2009 |
MAHENDER SINGH Vs. JASWANT SINGH
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November 26, 2009 |
MAHENDER SINGH Vs. TEJ PAL SINGH TYAGI AND ORS.
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April 20, 2009 |
MAHENDRA TRIVEDI Vs. JAI PRAKASH VERMA
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February 6, 2009 |
MAHESH @ KALE Vs. STATE
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March 6, 2009 |
MAHESH BHATT Vs. UNION OF INDIA
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January 23, 2009 |
MAHESH CHAND Vs. GODREJ SARA LEE LTD
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September 14, 2009 |
MAHESH CHAND Vs. STATE
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August 18, 2009 |
MAHESH CHAND TYAGI Vs. DELHI JAL BOARD
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July 23, 2009 |
MAHESH CHANDER AND ORS. Vs. STATE (NCT OF DELHI)
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March 2, 2009 |
MAHESH CHANDRA AGARWAL Vs. RAMESHWAR
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August 24, 2009 |
MAHESH GARG Vs. JUMME KHAN AND ORS.
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December 8, 2009 |
MAHESH GUPTA Vs. HARPAL SINGH CHAWLA
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August 11, 2009 |
MAHESH GUPTA Vs. STATE
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April 1, 2009 |
MAHESH GUPTA Vs. RANJIT SINGH
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February 16, 2009 |
MAHESH GUPTA Vs. TEJ SINGH YADAV
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July 24, 2009 |
MAHESH GUPTA Vs. RANJIT SINGH
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MAHESH GUPTA Vs. RANJIT SINGH
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May 18, 2009 |
MAHESH KUMAR Vs. STATE
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October 21, 2009 |
MAHESH MAKHIJA Vs. STATE NCT OF DELHI
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August 17, 2009 |
MAHINDER KUMAR Vs. ANIL KUMAR
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February 24, 2009 |
MAHINDER KUMR GUPTA Vs. RAJENDRA PRASAD CENTRE FOR OPHTHALMIC SCHIENCES
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July 15, 2009 |
MAHINDER SINGH Vs. NATIONAL INSURANCE CO LTD
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July 27, 2009 |
MAHINDER SINGH Vs. GOVT OF N C T OF DELHI
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April 23, 2009 |
MAHINDER SINGH @ SONU Vs. STATE
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September 4, 2009 |
MAHIPAL SINGH TOMAR Vs. THE MANAGEMENT OF KENDRIYA BHANDAR
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March 16, 2009 |
MAHIRA KHAN Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
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July 30, 2009 |
MAITRI NAGAR COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. MEHAR CHAND JAIN
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April 17, 2009 |
MAJ (NOW COL. RETD.) DUSHYANT LAL KAPOOR Vs. LT. N.K. KOHLI AND ORS.
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May 4, 2009 |
MAJOR GENERAL A K KAPUR Vs. UNION OF INDIA
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February 19, 2009 |
MAJOR GENERAL A K KAPUR Vs. UNION OF INDIA
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October 7, 2009 |
MAJOR GENERAL B.S. GREWAL Vs. UNION OF INDIA (UOI) AND ORS.
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July 17, 2009 |
MAKSOOD ALI Vs. STATE
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February 4, 2009 |
MAL SINGH Vs. THE STATE (GOVT. OF NCT OF DELHI)
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May 1, 2009 |
MALINI MUKESH VORA Vs. UNION OF INDIA
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July 3, 2009 |
MALKHAN SINGH Vs. STATE
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September 10, 2009 |
MALKIAT SINGH Vs. UOI
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October 26, 2009 |
MAN INDUSTRIES INDIA LTD Vs. UNION OF INDIA
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July 2, 2009 |
MAN MOHAN SINGH Vs. VEENA SEHDEV
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February 16, 2009 |
MAN SINGH Vs. KAUSHALIA DEVI
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December 15, 2009 |
MANAGEMENT OF AASHLOK NURSING HOME PRIVATE LTD Vs. USHA PANICKER
|
July 30, 2009 |
MANAGEMENT OF AIR FORCE GOLDEN JUBILEE INSTITUTE Vs. ASHOK KUMAR
|
September 25, 2009 |
MANAGEMENT OF BEST ROADWAYS LTD. Vs. SMT. DARSHNA DEVI W/O. LATE KAMAL NAIN SHARMA AND ORS.
|
December 17, 2009 |
MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. MEHAR SINGH
|
August 27, 2009 |
MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. SURESH KUMAR
|
August 3, 2009 |
MANAGEMENT OF ELECTRIC CONTROL SWITCHBOARDS Vs. PRESIDING OFFICER
|
February 13, 2009 |
MANAGEMENT OF ELLAR SALES CORPN. Vs. SH. VIJAY KUMAR
|
April 1, 2009 |
MANAGEMENT OF HINDUSTANI DAWAKHANA AND AYURVEDIC RASAYANSHALA Vs. JAGDISH SINGH RAJPOOT
|
September 22, 2009 |
MANAGEMENT OF HORTICULTURE/FOREST DEPARTMENT, GOVT. OF NCT OF DELHI Vs. THE PRESIDING OFFICER AND ANR.
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January 22, 2009 |
MANAGEMENT OF KUMAR BROS CO Vs. JAI PRAKASH MISTRY
|
August 20, 2009 |
MANAGEMENT OF MESSRS VISHAL UDYOG Vs. SATYABIR
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July 27, 2009 |
MANAGEMENT OF MS TEXMACO LTD Vs. SECRETARY
|
May 15, 2009 |
MANAGEMENT OF SHRIRAM INSTITUTE FOR INDUSTRIAL RESEARCH Vs. DEPUTY LABOUR COMMISSIONER
|
February 25, 2009 |
MANAGEMENT OF SHRIRAM INSTITUTE FOR INDUSTRIAL RESEARCH Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI
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December 7, 2009 |
MANAK CHAND JAIN Vs. LOVE JAIN
|
August 24, 2009 |
MANDEEP SINGH AND ANR. Vs. RAMESH KUMAR AND ANR.
|
September 15, 2009 |
MANGAL CGHS LTD. AND ORS. Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
December 4, 2009 |
MANGAL PRASAD Vs. GOVERNMENT OF N C T
|
July 31, 2009 |
MANGAL SAIN MITTAL Vs. PPA IMPEX LIMITED
|
September 8, 2009 |
MANGAL SAIN MITTAL Vs. PPA IMPEX LIMITED
|
September 18, 2009 |
MANGAL SINGH Vs. CHAIRMAN NATIONAL RESEARCH DEVELOPMENT CORPORTION
|
August 10, 2009 |
MANGAT Vs. STATE NCT OF DELHI
|
July 8, 2009 |
MANGAT RAM Vs. RAM NIWAS
|
September 16, 2009 |
MANGE LAL Vs. STATE OF DELHI
|
January 16, 2009 |
MANGE RAM Vs. MADAN JHA FIN COMMR
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July 16, 2009 |
MANGE RAM Vs. UNION OF INDIA
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October 14, 2009 |
MANGE RAM GARG Vs. HARI SHANKAR GUPTA
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August 12, 2009 |
MANGLA ADVISORY P. LTD. Vs. CYBIZCALL (INTERNATIONAL) AND ANOTHER
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August 31, 2009 |
MANIBHARDRA ELECTROMECH ENGINEERS PVT. LTD. Vs. FLUXTILE COMPANY LIMITED AND ORS.
|
December 9, 2009 |
MANIK EXPORTS Vs. RATAN LAL
|
August 7, 2009 |
MANINDER SINGH Vs. C.B.I
|
February 10, 2009 |
MANISH JAIN Vs. AMBUJA CEMENT RAJASTHAN LTD.
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March 13, 2009 |
MANISH PATNECHA Vs. CHAIRPERSON COUNSELLING COMMITTEE AIIMS
|
November 19, 2009 |
MANISH PATNECHA Vs. CHAIRPERSON, COUNSELLING COMMITTEE, AIIMS
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November 19, 2009 |
MANISH TANDON Vs. STATE
|
October 12, 2009 |
MANISHA V. Vs. UNIVERSITY OF DELHI AND ORS.
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September 9, 2009 |
MANJEET INDUSTRIES Vs. ISH NARAYAN
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July 27, 2009 |
MANJEET SINGH Vs. UNION OF INDIA
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August 14, 2009 |
MANJEET SINGH Vs. PRESIDING OFFICER
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September 2, 2009 |
MANJEET SINGH ANAND Vs. SARABIT SINGH ANAND
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July 16, 2009 |
MANJIT KUMAR Vs. STATE
|
March 5, 2009 |
MANJIT SINGH Vs. STATE
|
April 28, 2009 |
MANJIT SINGH Vs. UNIVERSITY OF DELHI AND ANR.
|
May 27, 2009 |
MANJU AND ORS. Vs. RAMESH CHAND AND ORS.
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July 29, 2009 |
MANJU DEVI Vs. BHOLA RAM
|
November 10, 2009 |
MANJU JAIN AND ANR. Vs. DEPUTY COMMISSIONER (S-W) AND ORS.
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July 9, 2009 |
MANJU TOMAR Vs. NCT
|
December 9, 2009 |
MANMOHAN KISHAN MALIK Vs. AVTAR KISHAN MALIK
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October 13, 2009 |
MANMOHAN NATH N. PURI Vs. MADAN JHA
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March 18, 2009 |
MANOHAR ALIAS MANNU Vs. STATE
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November 26, 2009 |
MANOHAR LAL Vs. STATE
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July 6, 2009 |
MANOHAR LAL Vs. PRADEEP KUMAR AND ORS.
|
May 4, 2009 |
MANOHAR LAL JAIN Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
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July 20, 2009 |
MANOHAR SINGH Vs. RAKSHA KARAMCHARI
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December 22, 2009 |
MANOJ KUMAR Vs. STATE
|
November 30, 2009 |
MANOJ KUMAR Vs. STATE
|
May 5, 2009 |
MANOJ KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
September 17, 2009 |
MANOJ KUMAR Vs. VIJENDER SINGH AND ORS.
|
May 4, 2009 |
MANOJ KUMAR Vs. VINOD KUMAR
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July 24, 2009 |
MANOJ KUMAR Vs. STATE
|
September 30, 2009 |
MANOJ KUMAR Vs. DELHI STATE CIVIL SUPPLIES CORP. LTD. AND ANR.
|
October 5, 2009 |
MANPREET SINGH AND ORS. Vs. SUKHVINDER SINGH AND ORS.
|
April 13, 2009 |
MANTORI @ NOOR MOHD. Vs. STATE (GOVT. OF NCT OF DELHI)
|
August 6, 2009 |
MANU NISCHAL AND ORS. Vs. STATE OF NCT AND ANR.
|
February 13, 2009 |
MANUSHI SANGATHAN DELHI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 17, 2009 |
MANWARI Vs. HARESH VARDHAN
|
March 19, 2009 |
MANZOOR UL HAQ Vs. BOMBAY MERCANTILE CO OPERATIVE BANK LTD
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August 31, 2009 |
MARBLE ART Vs. CHINA SHIPPING CONTAINER CO. LTD.
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March 13, 2009 |
MARGRA INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 24, 2009 |
MARUTI Vs. STATE (NCT OF DELHI)
|
July 1, 2009 |
MARUTI AGENCIES Vs. ADIDAS INDIA MARKETING PRIVATE LTD
|
September 23, 2009 |
MARUTI PACKERS Vs. GOVT. OF N.C.T. AND ORS.
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April 21, 2009 |
MASHREQ BANK PSC Vs. NAVIN KHILNANI
|
March 27, 2009 |
MASTER AJAY @ JURE Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS.
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April 22, 2009 |
MASTER APURVA SHARMA Vs. TAKSILA PUBLIC SCHOOL
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August 24, 2009 |
MASTER ARJUN CHANDELA Vs. SUBHASH CHANDER
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November 5, 2009 |
MASTER GAGAND DEEP OBEROI Vs. SHIV SHANKAR AND ORS.
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July 23, 2009 |
MASTER RAHUL SETH (MINOR) Vs. MOUNT CARMEL SCHOOL
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August 31, 2009 |
MASTER RAHUL SETH THRU. FATHER Vs. MOUNT CARMEL SCHOOL AND ANR.
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September 11, 2009 |
MASTER RYAN Vs. P N JUNEJA AND SONS HUF
|
September 18, 2009 |
MASTER SHASHANK MOHAN Vs. THE COUNCIL OF IITS AND ANR.
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January 20, 2009 |
MASTER SINTU Vs. OM PRAKASH
|
November 25, 2009 |
MASTER TALHA NASIR AND ANR. Vs. HASHIMUDDIN AND ANR.
|
January 6, 2009 |
MASYC PROJECTS PRIVATE LIMITED Vs. STERLITE INDUSTRIES INDIA LTD
|
October 9, 2009 |
MATA SUNDRI COLLEGE FOR WOMEN Vs. SH. VIJAY PAL
|
February 26, 2009 |
MATHAN SINGH Vs. STATE OF DELHI
|
January 27, 2009 |
MAWANA SUGARS LIMITED Vs. COLLECTOR DEPARTMENT OF TRADE
|
October 6, 2009 |
MAX INDIA LIMITED Vs. GENERAL BINDING CORPORATION
|
May 14, 2009 |
MAX INDIA LTD Vs. GENERAL BINDING CORPORATION
|
July 16, 2009 |
MAYA RAM SHARMA Vs. STATE
|
March 25, 2009 |
MAYAWATI Vs. CIT DELHI CENTRAL I
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February 13, 2009 |
MAYAWATI MALIK Vs. MCD
|
July 15, 2009 |
MAYURDHWAJ CGHS LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
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November 24, 2009 |
MC-ROTEM-MELCO CONSORTIUM Vs. DELHI METRO RAIL CORPORATION LTD
|
April 22, 2009 |
MCD Vs. KAMLA VALVES MANUFACTURING
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October 6, 2009 |
MCD Vs. RAJ BIRBAL
|
August 10, 2009 |
MCD Vs. SARBINDER GREWAL
|
March 19, 2009 |
MCD Vs. PRABHAT CONSTRUCTION
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February 13, 2009 |
MED SINGH ALIAS MEDU PEHALWAN Vs. STATE
|
August 10, 2009 |
MEDTECH DEVICES LTD Vs. RAJU MASSEY
|
July 13, 2009 |
MEENA CHAUDHARY @ DR. MEENA P.N. SINGH Vs. COMMISSIONER OF POLICE AND ORS.
|
May 6, 2009 |
MEENA CHOUDHARY SHARMA Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2009 |
MEENU AGGARWAL Vs. INDIAN TOWERS AND DEVELOPERS
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March 5, 2009 |
MEENU DEVI Vs. MOHINDER KUMAR SINGHAL
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February 4, 2009 |
MEENU DEWAN Vs. STATE
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January 13, 2009 |
MEERA DHINGRA Vs. DEEPAK KAPOOR
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March 13, 2009 |
MEERA SAWHNEY Vs. SAMRITI BHASIN AND ANR.
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August 20, 2009 |
MEGH SINGH Vs. GOVT OF NCT OF DELHI
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July 15, 2009 |
MEHAR CHAND Vs. M C D
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October 23, 2009 |
MEHAR SINGH Vs. CEMENT MANUFACTURERS ASSOCIATION
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July 28, 2009 |
MEHBOOB @ MEHMOOD Vs. STATE
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August 21, 2009 |
MEHI LAL GUPTA Vs. STATE AND ORS.
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December 18, 2009 |
MEHKARWATI Vs. OM PARKASH
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July 13, 2009 |
MEHMOOD Vs. STATE
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January 20, 2009 |
MEHMOOD Vs. STATE DELHI ADMN
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October 29, 2009 |
MEHRASONS JEWELLERS PVT LTD Vs. JAGDISH
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February 24, 2009 |
MENA MITTAL Vs. DELHI DEVELOPMENT AUTHORITY
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July 22, 2009 |
MESSE DUSSELDORF INDIA P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, TRANSFER PRICING OFFICER
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December 22, 2009 |
METALLURIGICAL ENGINEERING CONSULTANTS Vs. SCIL
|
April 16, 2009 |
METROPOL INDIA (P) LTD Vs. PARVEEN INDUSTRIES INDIA
|
July 8, 2009 |
MICROFIBRES INC Vs. GIRDHAR AND CO
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May 28, 2009 |
MICROSOFT CORPORATION Vs. DHIREN GOPAL
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December 7, 2009 |
MICROSOFT CORPORATION Vs. MR. G.V. RAO AND ANR.
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January 15, 2009 |
MICROSOFT CORPORATION Vs. I. SADIQ BATCHA
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July 1, 2009 |
MICROSOFT CORPORATION AND ANR. Vs. DHIREN GOPAL AND ORS.
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December 15, 2009 |
MICROSOFT CORPORATION INDIA PRIVATE LTD Vs. COMMISSIONER OF SERVICE TAX
|
October 30, 2009 |
MIDEAST SHIPPING CO. INDIA LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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February 3, 2009 |
MILESTONE GEARS PVT LTD Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
February 26, 2009 |
MINAS E MINERAIS DE GOA P. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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July 28, 2009 |
MINDMILL SOFTWARE LTD Vs. PARAGON CONSTRUCTION INDIA PVT LTD
|
October 20, 2009 |
MINISTRY OF RAILWAYS AND ORS. Vs. SHRI GAURAV SHANKHDHAR AND ORS.
|
December 22, 2009 |
MINISTRY OF SOUND INTERNATIONAL LTD Vs. INDUS RENAISSANCE PARTNERS ENTERTAINMENT PVT. LTD
|
January 7, 2009 |
MINISTRY OF WORKS HOUSING AND SUPPLY COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. DDA
|
April 22, 2009 |
MIR SINGH Vs. U O I
|
February 4, 2009 |
MIRTUNJAY TIWARI Vs. STATE
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September 7, 2009 |
MISRA CHARITABLE TRUST Vs. MANPOWER PVT. LTD.
|
January 29, 2009 |
MISS ANMOL RAI AND ORS. Vs. HARI OM SHARMA AND ORS.
|
April 20, 2009 |
MISTCOLD SALES & SERVICES PVT. LTD Vs. MAYER HEALTH RESORT LTD
|
September 17, 2009 |
MITHILESH Vs. STATE
|
November 4, 2009 |
MITHILESH CHAUHAN Vs. RAJESH KUMAR PANDEY
|
November 13, 2009 |
MITHILESH KUMAR Vs. SUMMER FIELDS SCHOOL AND ORS
|
October 14, 2009 |
MITHILESH KUMAR SINGH Vs. LOK SABHA SECRETARIAT
|
April 20, 2009 |
MITHLESH Vs. STATE OF N.C.T. OF DELHI
|
August 12, 2009 |
MITRE SPORTS INTERNATIONAL LIMITED Vs. HOME BOX OFFICE, INC.
|
September 8, 2009 |
MITTAL ESTATES PRIVATE LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
October 8, 2009 |
MMS STEEL AND POWER PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
December 22, 2009 |
MMTC LIMITED Vs. H.J. BAKER AND BROS. INC.
|
July 27, 2009 |
MOBILE CENTRE PETROL PUMP NEW DELHI Vs. EMPLOYEES STATE INSURANCE CORPORATION REGIONAL DIRECTOR NEW DELHI
|
October 13, 2009 |
MODEL FURNISHERS Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
|
August 31, 2009 |
MODERN FOOD INDUSTRIES INDIA LTD Vs. PAPER MATE PRIVATE LIMITED
|
May 27, 2009 |
MODERN SUPPLIERS Vs. UNION OF INDIA (UOI) AND ANR.
|
March 20, 2009 |
MODGILL HOSIERY EXPORTS P. LTD. AND MODGILL FASHION EXPORTS Vs. UNION OF INDIA
|
September 2, 2009 |
MODI MUNDI PHARMA PVT LTD Vs. MATRIX FORMULATIONS
|
November 10, 2009 |
MODI MUNDIPHARMA PVT LIMITED Vs. PREET INTERNATIONAL PVT LTD
|
December 3, 2009 |
MODI RUBBER LTD. Vs. MORGAN SECURITIES AND CREDITS PVT. LTD. AND ANR.
|
October 21, 2009 |
MODI RUBBERS LTD. Vs. MODIPON LTD. AND ANR.
|
March 5, 2009 |
MODI TELECOMMUNICATION LTD Vs. UNION OF INDIA
|
May 21, 2009 |
MOHAMMAD PARVEZ AKHTAR Vs. UNION OF INDIA
|
August 31, 2009 |
MOHAN BABAR Vs. KEDAR NATH BABAR
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October 14, 2009 |
MOHAN BEHARI MATHUR Vs. GOPAL KISHAN
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April 8, 2009 |
MOHAN LAL Vs. MCD
|
April 22, 2009 |
MOHAN LAL WADHWA AND ORS. Vs. D.D.A. AND ANR.
|
February 12, 2009 |
MOHAN MEAKIN LTD. Vs. INTERNATIONAL BREWERIES LTD. AND ANR.
|
May 21, 2009 |
MOHAN OVERSEAS P LTD Vs. GOYAL TIN ALIAS GENERAL INDUSTRIES
|
November 27, 2009 |
MOHAN SINGH Vs. STATE
|
August 19, 2009 |
MOHAN SWAMI NATHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
February 17, 2009 |
MOHANLAL AIAS TONY Vs. STATE OF NCT OF DELHI
|
September 1, 2009 |
MOHD AFZAL KUMHAR Vs. STATE
|
April 13, 2009 |
MOHD ALEEM Vs. UOI
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December 4, 2009 |
MOHD AMIN Vs. MOHD IQBAL
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April 15, 2009 |
MOHD AMIR Vs. JAMIA MILLIA ISLAMIA
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August 17, 2009 |
MOHD ASHRAF ALIAS MOHD SHAKEER Vs. STATE
|
May 26, 2009 |
MOHD ASLAM Vs. MOHD AJMAL
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April 16, 2009 |
MOHD AYUB KHAN Vs. UNION OF INDIA
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March 12, 2009 |
MOHD AYYUB Vs. SATISH KUMAR GUPTA
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August 6, 2009 |
MOHD BHURE Vs. STATE
|
August 11, 2009 |
MOHD CHAND Vs. STATE NCT OF DELHI
|
January 6, 2009 |
MOHD IMRAN KHAN Vs. STATE
|
December 8, 2009 |
MOHD ISHA Vs. STATE
|
August 6, 2009 |
MOHD ISLAM Vs. STATE
|
May 21, 2009 |
MOHD KHALID Vs. STATE NCT OF DELHI
|
November 4, 2009 |
MOHD MOHSIN Vs. STATE
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August 19, 2009 |
MOHD MUSHIR ALAM Vs. SHIV CHARAN BHARTI
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October 23, 2009 |
MOHD NIZAM ALIAS NASIM Vs. STATE
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July 21, 2009 |
MOHD RAHIS KHAN Vs. STATE
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September 15, 2009 |
MOHD RASHID Vs. STATE OF DELHI
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April 15, 2009 |
MOHD RAZZAK Vs. STATE
|
November 12, 2009 |
MOHD SADIQ Vs. STATE
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July 20, 2009 |
MOHD SAGIR Vs. STATE
|
October 27, 2009 |
MOHD SHAKIR Vs. SUNDER LAL JAIN HOSPITAL
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May 19, 2009 |
MOHD SHAKIR Vs. STATE NCT OF DELHI
|
January 20, 2009 |
MOHD TAHIR Vs. CHARAN SINGH
|
June 10, 2009 |
MOHD. ABAD ALI AND ANR. Vs. D.R.I.
|
December 10, 2009 |
MOHD. ABDULLAH S/O SHRI SAMIVILLA Vs. THE LT. GOVERNOR THROUGH THE SECRETARY GOVT. OF NCT OF DELHI,
|
July 27, 2009 |
MOHD. AFZAL AHMED Vs. ANUP KUMAR SINGH
|
November 23, 2009 |
MOHD. AKBAR BUTT Vs. STATE (NCT OF DELHI)
|
September 18, 2009 |
MOHD. AMRAN @ NAVEED Vs. STATE
|
October 26, 2009 |
MOHD. ASLAM AND ORS. Vs. NORTHERN HATCHERIES (P) LTD.
|
April 27, 2009 |
MOHD. AZHAR AND ORS. Vs. STATE
|
November 10, 2009 |
MOHD. HARUN FARAJI AND ANR. Vs. STATE OF NCT OF DELHI
|
February 9, 2009 |
MOHD. ISHAQ BAIG Vs. STATE
|
February 25, 2009 |
MOHD. ISMAIL Vs. SLUM AND J.J. DEPARTMENT (MCD)
|
December 22, 2009 |
MOHD. JASEEM KHAN Vs. IGNOU AND ORS.
|
April 2, 2009 |
MOHD. KAMAL HUSSAIN Vs. STATE (G.N.C.T. OF DELHI)
|
February 11, 2009 |
MOHD. MUNNA KHAN Vs. STATE
|
February 13, 2009 |
MOHD. MUSLIM Vs. ENFORCEMENT DIRECTORATE
|
September 16, 2009 |
MOHD. NASIR @ GULFAM Vs. STATE
|
February 27, 2009 |
MOHD. RAFIQ Vs. STATE OF NCT OF DELHI
|
March 2, 2009 |
MOHD. RAHIM Vs. STATE
|
December 1, 2009 |
MOHD. RASHID Vs. STATE
|
May 4, 2009 |
MOHD. RASHID Vs. STATE
|
February 4, 2009 |
MOHD. SAHID Vs. AGRICULTURE MKT. PRODUCE COMMI
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August 4, 2009 |
MOHD. SALAUDDIN Vs. THE STATE (N.C.T. OF DELHI)
|
February 17, 2009 |
MOHD. YASHIN Vs. AGRICULTURE MKT. PRODUCE COMM.
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August 4, 2009 |
MOHD. YUNUS PREVEZ Vs. AGRICULTURE MKT. PRODUCE COMM
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August 4, 2009 |
MOHD. ZAHID Vs. SH. GHARISH KUMAR AND ANR.
|
April 27, 2009 |
MOHINDER SINGH Vs. LT. GOVERNOR AND ANR.
|
October 13, 2009 |
MOHINDER SINGH Vs. NCT OF DELHI
|
April 22, 2009 |
MOHINDER SINGH Vs. FINANCIAL COMMISSIONER
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April 21, 2009 |
MOHINDER SINGH Vs. NCT OF DELHI
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April 21, 2009 |
MOHINDER SINGH Vs. STATE OF NCT OF DELHI
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September 14, 2009 |
MOHINDER SINGH ALIAS AJAIB SINGH Vs. STATE
|
December 9, 2009 |
MOHINDER SINGH BHATTI Vs. STATE (NCT OF DELHI)
|
August 11, 2009 |
MOINUDDIN Vs. STATE
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October 27, 2009 |
MONA MODI Vs. STATE
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July 6, 2009 |
MONICA BHATIA Vs. GOVT OF NATIONAL TERRITORY
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July 27, 2009 |
MONICA BURMAN Vs. UOI
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August 4, 2009 |
MONIKA BHALLA Vs. HDFC BANK LIMITED
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July 16, 2009 |
MONIKA CHANDEL Vs. UPSC
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October 6, 2009 |
MONT BLANC SIMPLO GMBH Vs. NEW DELHI STATIONERY MART
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August 13, 2009 |
MONTREAUX RESORTS PVT. LTD. Vs. SONIA KHOSLA AND ORS.
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November 13, 2009 |
MONTU ALIAS BAHADUR Vs. STATE NCT OF DELHI
|
October 26, 2009 |
MOODS HOSPITALITY PVT. LTD. Vs. NESTLE INDIA LTD.
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July 1, 2009 |
MORGAN VENTURES LTD Vs. NEPC INDIA LTD
|
August 4, 2009 |
MOTHER GIAN EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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July 27, 2009 |
MOTI CHANDER MANDAL Vs. STATE
|
January 12, 2009 |
MOTI LAL SHAKYA Vs. UNION OF INDIA & OTHERS
|
May 29, 2009 |
MOTILAL OSWAL SECURITIES LTD Vs. SANDEEP PAUL
|
August 19, 2009 |
MOTOR AND GENERAL FINANCE LTD Vs. COMMISSIONER OF INCOME TAX-VI
|
October 30, 2009 |
MOUNT SHIVALIK BREWERIES LTD. AND ANR. Vs. GURMON ENTERPRISES AND ANR.
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December 21, 2009 |
MOVIE TIMES CINEPLEX PVT. LTD Vs. MRG DEVELOPERS PVT. LTD
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October 20, 2009 |
MR. ASHWANI KHURANA Vs. MR. RAVI GOEL AND ORS.
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May 15, 2009 |
MR. B.M. PATEL Vs. CITI BANK, NA
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November 25, 2009 |
MR. CHETAN DAYAL Vs. MRS. ARUNA MALHOTRA AND ORS.
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September 11, 2009 |
MR. KHUB CHAND TYAGI Vs. DELHI DEVELOPMENT AUTHORITY
|
October 8, 2009 |
MR. MANJIT SINGH Vs. MR. ALEX C. JOSEPH
|
October 8, 2009 |
MR. PANNA LAL Vs. MRS. NEELAM CHOPRA
|
September 2, 2009 |
MR. PUNIT CHAINANI Vs. BHALLA TECHTRAN INDUSTRIES LTD.
|
September 15, 2009 |
MR. RAJ KUMAR PLAYA Vs. PRESIDING OFFICER, LABOUR COURT NO. II AND ANR.
|
April 27, 2009 |
MR. RAJINDER PRASAD Vs. NHRC THROUGH ITS SECRETARY GENERAL
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May 30, 2009 |
MR. RAKESH GULATI S/O MR. HARBANS LAL GULATI Vs. MR. TILAK RAJ SALOOJA S/O LATE SOHAN LAL SALOOJA AND
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August 24, 2009 |
MR. RAKESH KHANNA Vs. SURYA VINAYAK INDUSTRIES PVT. LTD.
|
September 10, 2009 |
MR. ROOP LALWANI AND ORS. Vs. SUNITA LALWANI AND ORS.
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October 12, 2009 |
MR. SASHI KANT Vs. STATE AND ANR.
|
July 2, 2009 |
MR. SATNAM SINGH Vs. THE JAMMU AND KASHMIR BANK LTD. AND ORS.
|
March 19, 2009 |
MR. SUBHASH CHANDER GUPTA Vs. THANIGAI MURUGAN RESTAURANTS (P) LTD.
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February 17, 2009 |
MR. SUBHASH KATHHURIA Vs. SOFTLINE CREATIONS PVT. LTD. AND ANR.
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December 22, 2009 |
MR. SUNIL GUPTA Vs. POLAR INDUSTRIES LTD. AND ANR.
|
November 10, 2009 |
MR. V.N. BEHAL AND ANR. Vs. MR. GURMEET SINGH WADALIA
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August 26, 2009 |
MR. VINOD KUMAR S/O SH. RAJESH KUMAR Vs. DELHI WAKF BOARD THROUGH ITS CHIEF EXECUTIVE OFFICER
|
October 21, 2009 |
MRIDUL ENTERPRISES Vs. NISHA JAGTIANI
|
October 7, 2009 |
MRIDULA R. BAJAAJ W/O MR. RAJESHWAR RAJ BAJAAJ Vs. RAJESHWAR R. BAJAAJ S/O SHRI DEV RAJ BAJAAJ
|
October 26, 2009 |
MRIUTHYUNJAYA AGRICULTURE STORE Vs. KAVERY DISTRIBUTORS PVT LTD
|
July 29, 2009 |
MRS. ANJALI SOOD AND ORS. Vs. DIRECTOR OF EDUCATION AND ORS.
|
July 1, 2009 |
MRS. ANURADHA JAIN Vs. NATIONAL BOARD OF EXAMINATIONS AND ANR.
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March 6, 2009 |
MRS. BHARTI SHARMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 5, 2009 |
MRS. BHAVNA A. PATEL AND ANR. Vs. MR. KRISHNAMURTHY VENKATRAMAN VAIDYANATHAN
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August 31, 2009 |
MRS. GEETA LAMBA W/O SHRI JAGMOHAN LAMBA Vs. SUSHIL KUMAR LAMBA S/O LATE SHRI PREM SINGH LAMBA
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December 23, 2009 |
MRS. JASLEEN CHANANA Vs. MR. KARTAR SINGH KUMAR
|
November 3, 2009 |
MRS. KANTI DEVI Vs. ROHANI PARSAD AND ORS.
|
April 27, 2009 |
MRS. LOVELY JYOTI Vs. MOUNT CARMEL SCHOOL AND ANR.
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March 23, 2009 |
MRS. MEERA DHINGRA Vs. MR. DEEPAK KAPOOR AND ORS.
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April 8, 2009 |
MRS. PUSHPA KANWAR Vs. MRS. URMIL WADHAWAN AND ORS.
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November 20, 2009 |
MRS. RAJNI MONGA Vs. HARDEEP KUMAR AND ORS.
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May 5, 2009 |
MRS. RAMMIE TIKKU (SINCE DECEASED) THROUGH L.RS. AND ANR. Vs. SMT. RUBIE SULOCHANA NANDA (SINCE DECEASED) THROUGH L.RS. AND ANR.
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March 4, 2009 |
MRS. RANJANA Vs. THE MANAGER, CITY PUBLIC CO-EDUCATION MIDDLE SCHOOL AND ORS.
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February 11, 2009 |
MRS. SUGHANTHY MOSES Vs. JOSE PEREZ NOVOS
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April 6, 2009 |
MRS. SUSHMA BHAGI AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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July 3, 2009 |
MRS. SUSIE REHMER Vs. STATE
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December 21, 2009 |
MRS. VEENA SALUJA AND ANR. Vs. TAHILIANI DESIGN PVT. LTD.
|
July 15, 2009 |
MS SHOES EAST LTD Vs. UNION OF INDIA
|
October 20, 2009 |
MS SUKUMAR CHAND JAIN Vs. RAIL VIHAR SEHKARI AVAS SAMITI LTD
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December 18, 2009 |
MS. AKRITI JAYANT Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY AND ORS.
|
January 16, 2009 |
MS. ANNAPURNA DIXIT Vs. STATE AND ORS.
|
July 14, 2009 |
MS. ANUPAM GUPTA Vs. MR. MANISH AGGARWAL AND ORS.
|
August 26, 2009 |
MS. INDIRA CHOUDHARY Vs. DIRECTOR OF EDUCATION AND ORS.
|
May 11, 2009 |
MS. KAMNA GANJOO Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 26, 2009 |
MS. MAYA DEVI Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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August 31, 2009 |
MS. MAYA PRASAD Vs. GOVT. OF NCT OF DELHI
|
August 6, 2009 |
MS. POOJA GAMBHIR AND ORS. Vs. MR. PARVEEN JAIN AND ORS.
|
September 22, 2009 |
MS. POOJA GAMBHIR AND ORS. Vs. MR. PARVEEN JAIN AND ORS.
|
May 19, 2009 |
MS. POOJA SHARMA Vs. STATE AND ORS.
|
March 17, 2009 |
MS. PUSHPA Vs. GOVERNMENT, NCT OF DELHI AND ORS.
|
February 11, 2009 |
MS. SHIREEN VISHWANATHAN AND ORS. Vs. SH. RAMAKANT GAJANAN MOHARE AND ORS.
|
April 27, 2009 |
MS. SOMWATI @ SAMOTI AND ORS. Vs. BABU LAL AND ORS.
|
April 20, 2009 |
MS. SOMYASHREE MISHRA Vs. SANJIB KUMAR PANDA
|
March 16, 2009 |
MS. SONAL ARORA Vs. GGSIP UNIVERSITY AND ANR.
|
September 4, 2009 |
MS. SUPRIYA GUPTA AND ORS. Vs. DR. J.K. JAIN AND ORS.
|
September 23, 2009 |
MS. TANYA CHAUDHARY Vs. SH. TARUN CHAUDHARY
|
April 6, 2009 |
MTECH SOLUTIONS Vs. PCLIT SOLUTIONS PVT. LTD.
|
July 31, 2009 |
MTNL Vs. S.P.S. RANA
|
May 15, 2009 |
MTNL Vs. VINDHYA TELELINKS LTD. AND ORS.
|
April 23, 2009 |
MUJAHIDUL ISLAM Vs. GOVT. OF NCT OF DELHI
|
May 22, 2009 |
MUJIBUR REHMAN Vs. CENTRAL INFORMATION COMMISSION
|
April 28, 2009 |
MUKAND SWARUP Vs. MANISHA JAIN
|
April 21, 2009 |
MUKESH Vs. STATE
|
April 20, 2009 |
MUKESH ALIAS GIRDI Vs. STATE GNCT OF DELHI
|
September 2, 2009 |
MUKESH JAIN Vs. CBI
|
December 21, 2009 |
MUKESH KUMAR Vs. RISHI PRAKASH
|
October 6, 2009 |
MUKHERJEE NAGAR RESIDENT WELFARE CLUB Vs. MUNICIPAL CORPORATION OF DELHI
|
October 13, 2009 |
MULTIVAC INTERNATIONAL PVT LTD Vs. RITMAY BUILDERS PVT LTD
|
August 12, 2009 |
MUMTAZ BEGUM Vs. MOHD KHAN
|
January 12, 2009 |
MUNI RAM Vs. MANGAT RAM
|
March 31, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. AMAR SINGH
|
August 3, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. SH DHAN PAL
|
July 31, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. BABU LAL
|
July 6, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN DELHI MUNICIPAL KARAMCHARI UNION
|
July 13, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. V LAXMI DEVI
|
July 9, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. JAI PRAKASH
|
August 17, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. RADHEY SHYAM
|
August 7, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. ABID ALI
|
September 3, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. MAHENDER SINGH
|
October 12, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM PAL
|
September 16, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN DASS
|
September 18, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. RAJESH
|
November 9, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. BALRAJ SINGH
|
November 20, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. DEVINDER NARAYAN
|
December 15, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. SHRI RAJ PAL
|
December 15, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM SINGH
|
December 11, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. MAHINDER SINGH
|
December 11, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. THE CARE TAKER GROUP AND ORS.
|
April 27, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. PRADEEP OIL MILLS P. LTD.
|
January 15, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. THANDAPANI
|
September 22, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. SUBHASH
|
November 18, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. BHASIN ASSOCIATES LTD
|
July 31, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. RAKESH BROTHERS
|
May 6, 2009 |
MUNICIPAL CORPORATION OF DELHI Vs. SMT. BASO DEVI
|
April 22, 2009 |
MUNICIPAL CORPORATION OF DELHI AND ANR. Vs. B.D. SHARMA
|
April 2, 2009 |
MUNIRA SIDDIQI AND ANR. THROUGH HER NEXT FRIEND AND GRANDMOTHER, RASHIDA SIDDIQI AND ANR. Vs. MUSTAFA ALEEM SIDDIQI AND ORS.
|
May 19, 2009 |
MUNSHI RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
October 27, 2009 |
MURAIF QAMAR Vs. STATE
|
August 28, 2009 |
MURARI LAL Vs. BIRJU SINGH
|
December 11, 2009 |
MURLI MANOHAR LEASING AND FINANCE CO PVT LTD Vs. INTRAPORT INDIA LTD
|
July 20, 2009 |
MURTI DEVI Vs. UOI
|
November 6, 2009 |
MUSSARAT BEGUM Vs. STATE OF DELHI
|
November 10, 2009 |
MYSORE COFFEE CURING WORKS LTD. Vs. MINISTRY OF COMMERCE AND ORS.
|
March 30, 2009 |
N D M C Vs. KARAM CHAND THAPAR AND BROTHERS P LTD
|
July 16, 2009 |
N D M C Vs. AVAT RAM MAMTANI
|
May 11, 2009 |
N E LINK EXPRESS Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
August 4, 2009 |
N. MURALIDHARAN NAIR Vs. STATE OF DELHI
|
April 1, 2009 |
N.D.M.C Vs. MANJU MAINI
|
October 6, 2009 |
N.D.M.C. Vs. BRESH KUMAR
|
March 13, 2009 |
N.D.M.C. Vs. AVAT RAM MAMTANI
|
May 11, 2009 |
N.I.I.T. INSTITUTE OF INFORMATION TECHNOLOGY Vs. WEST STAR CONSTRUCTION PVT. LTD.
|
April 27, 2009 |
N.K. GARG & CO Vs. UNION OF INDIA
|
March 18, 2009 |
N.K. INDUSTRIES AND ANR. Vs. SPECIAL DIR. ENFORCEMENT FOREIG
|
May 19, 2009 |
N.K. TRIPATHI Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 13, 2009 |
N.P.A. ENGINEERS & CONTRACTORS Vs. GOVERNMENT OF INDIA
|
April 1, 2009 |
NADEEM Vs. STATE
|
October 13, 2009 |
NAEEM AHMED S/O LATE HAJI ZAHOOR AHMED Vs. UGGAR SAIN JAIN S/O G C JAIN
|
December 21, 2009 |
NAFE SINGH KHATRI Vs. SUKHDEV SINGH
|
July 13, 2009 |
NAGARJUNA CONSTRUCTION COMPANY LTD Vs. DELHI JAL BOARD
|
January 29, 2009 |
NAGENDRA VASHISHT Vs. BHAGWAT SAWROOP SHARMA
|
November 23, 2009 |
NAHEED CHAUDHARY Vs. UNION OF INDIA
|
May 25, 2009 |
NALINEE VERMA Vs. MCD
|
April 24, 2009 |
NAND KISHORE Vs. VIJAY KUMAR GUPTA
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February 16, 2009 |
NAND LAL SAPRA Vs. DTC
|
April 13, 2009 |
NANGIA CONSTRUCTION PVT. LTD. Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICES
|
November 18, 2009 |
NANHEY Vs. STATE GOVT OF NCT OF DELHI
|
September 4, 2009 |
NARAIN DAS Vs. KORAMAL
|
April 8, 2009 |
NARAIN SINGH Vs. GOVT OF NCT
|
November 6, 2009 |
NARANG INTERNATIONAL HOTELS LTD. Vs. SWATI ENTERPRISES
|
September 9, 2009 |
NARAYAN SINGH Vs. UNION OF INDIA
|
October 20, 2009 |
NARAYAN WAMAN NERUKAR Vs. STATE
|
November 10, 2009 |
NARAYANI GAUTAM Vs. STATE
|
November 5, 2009 |
NARCOTIC CONTROL BUREAU Vs. ALI MOHD.
|
February 13, 2009 |
NARCOTIESCONTROL BUREAU Vs. SHYAM LAL
|
March 31, 2009 |
NARENDER @ SONU AND ORS. Vs. STATE (NCT OF DELHI)
|
October 15, 2009 |
NARENDER H. CHANDWANI Vs. M.C.D. AND ANR.
|
March 30, 2009 |
NARENDER KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
February 20, 2009 |
NARENDER KUMAR GUPTA Vs. UNION OF INDIA
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December 7, 2009 |
NARENDER KUMAR JAIN Vs. STATE OF N C T OF DELHI
|
December 18, 2009 |
NARENDER KUMAR S/O SH. PURSHOTTAM DASS, Vs. STATE (DELHI ADMN.)
|
March 6, 2009 |
NARENDER SINGH Vs. STATE
|
October 12, 2009 |
NARENDER SINGH Vs. ENFORCEMENT DIRECTORATE
|
April 27, 2009 |
NARENDER SINGH Vs. SOMPAL AND ORS.
|
May 20, 2009 |
NARENDER YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
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November 20, 2009 |
NARENDRA Vs. STATE
|
May 15, 2009 |
NARENDRA IMPLEX LIMITED Vs. INDIAN INSTITUTE OF PLANNING AND MANAGEMENT
|
May 29, 2009 |
NARESH Vs. THE STATE
|
January 22, 2009 |
NARESH @ CHHOTU Vs. STATE (NCT OF DELHI)
|
November 5, 2009 |
NARESH DASS KHANNA Vs. RAMESH DASS KHANNA
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September 2, 2009 |
NARESH GAUR Vs. UMA GUPTA
|
August 13, 2009 |
NARESH GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 24, 2009 |
NARESH KUMAR Vs. STATE
|
February 16, 2009 |
NARESH KUMAR Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI
|
October 29, 2009 |
NARESH KUMAR Vs. STATE
|
November 20, 2009 |
NARESH KUMAR GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
September 14, 2009 |
NARESH KUMAR JAIN Vs. UOI
|
July 14, 2009 |
NARESH KUMAR MITTAL Vs. STATE BANK OF INDIA
|
July 17, 2009 |
NARESH MAHESHWARI Vs. COMMISSIONER MCD
|
May 29, 2009 |
NARESH MAHESHWARI Vs. COMMISSIONER MCD
|
September 25, 2009 |
NARESH MAHESHWARI Vs. COMMISSIONER, TRANSPORT DEPARTMENT AND ORS.
|
November 3, 2009 |
NARESH MUKHIA Vs. THE STATE (NCT OF DELHI)
|
January 30, 2009 |
NARESH PAL Vs. STATE
|
May 22, 2009 |
NARINDER BATRA Vs. UNION OF INDIA
|
March 2, 2009 |
NARINDER SINGH Vs. STATE
|
April 2, 2009 |
NARINDER SINGH Vs. DEVINDER KAUR
|
January 20, 2009 |
NARYANAN CONSULTANCY Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
May 12, 2009 |
NARYANAN CONSULTANCY Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
March 23, 2009 |
NASRUDDIN Vs. THE STATE
|
January 6, 2009 |
NATHA SINGH AND ORS. Vs. RAMESHWAR SINGH AND ORS.
|
April 13, 2009 |
NATHPA JHAKRI POWER CORPORATION LTD. Vs. NATHPA JHAKRI VENTURE AND ORS.
|
December 3, 2009 |
NATIOANL INSURANCE CO LGTD Vs. PAHALAD TEMPO SERVICE
|
March 18, 2009 |
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. MEGNOSTAR TELECOMMUNICATION P LTD
|
September 23, 2009 |
NATIONAL AGRICULTURAL CO-OPERATIVE Vs. RAJESH KHANNA
|
May 13, 2009 |
NATIONAL AGRICULTURAL CO-OPERATIVE FEDERATION OF INDIA LTD Vs. ROSHAN LAL LALIT MOHAN
|
October 12, 2009 |
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. (NAFED) Vs. EARTHTECH ENTERPRISES LTD. AND ANR.
|
April 23, 2009 |
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. (NAFED) Vs. MEGNOSTAR TELECOMMUNICATION (P) LTD. AND ORS.
|
May 8, 2009 |
NATIONAL AGRICULTURAL COOPERATION MARKETING FEDERATION OF INDIA LTD Vs. WOMEN DEVELOPMENT ORGANIZATION
|
May 4, 2009 |
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. RAJESH KHANNA
|
May 27, 2009 |
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. HANDUM INDUSTRIES LTD
|
May 20, 2009 |
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. DISHA IMPEX (PVT.) LTD.
|
September 15, 2009 |
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. ROJ ENTERPRISES (P) LTD.
|
September 3, 2009 |
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs. VIRAT EXPORTS PVT. LTD. AND ANR.
|
August 31, 2009 |
NATIONAL AGRICULTURAL CORP. MARKETING Vs. RELIANCE POLYCRETE LTD
|
September 25, 2009 |
NATIONAL AGRICULTUREAL MARKETING FEDRETION OF INDIA LTD Vs. ALIMENTA S A
|
July 10, 2009 |
NATIONAL AVIATION COMPANY OF INDIA LTD Vs. SECRETARY MINISTRY OF LABOUR
|
August 11, 2009 |
NATIONAL BICYCLE KARAMCHARI Vs. UNION OF INDIA
|
May 27, 2009 |
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. DEPUTY LABOUR COMMISSIONER CUM CESS COLLECTOR GOVT OF NCT OF DELHI
|
August 28, 2009 |
NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. AKASH COLLEGE OF EDUCATION AND ANR.
|
March 20, 2009 |
NATIONAL FERTILIZERS LTD Vs. HARNEK SINGH
|
March 30, 2009 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. YOUONE MAHARIA (JV)
|
July 1, 2009 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. SOM DATT BUILDERS- NCC-NEC(JV)
|
November 17, 2009 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. RAJESH GUPTA AND ORS.
|
July 3, 2009 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. UEM ESSAR
|
October 30, 2009 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SHELADIA ASSOCIATES INC
|
August 21, 2009 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ITD CEMENTATION INDIA LTD
|
August 11, 2009 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ITD CEMENTATION INDIA LTD
|
August 7, 2009 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. K K SARIN
|
April 9, 2009 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. JSC CENTRODORSTROY
|
September 17, 2009 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD.
|
August 17, 2009 |
NATIONAL HORTICULTURE BOARD Vs. M R MASHROOMS AND AGRO FORMS PVT LTD
|
April 6, 2009 |
NATIONAL HORTICULTURE BOARD Vs. COSCO BLOSSOMS PVT. LTD. AND ORS.
|
July 1, 2009 |
NATIONAL HYDRO ELECTRIC POWER CORPN LTD Vs. PUNJAB AND SIND BANK
|
September 3, 2009 |
NATIONAL INSTALLATION CO. Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 23, 2009 |
NATIONAL INSURANCE CO Vs. JASWANT SINGH
|
July 10, 2009 |
NATIONAL INSURANCE CO LTD Vs. FARZANA
|
July 14, 2009 |
NATIONAL INSURANCE CO LTD Vs. HASNU
|
July 16, 2009 |
NATIONAL INSURANCE CO LTD Vs. NATIONAL CO-OPERATIVE CONSUMER FEDERATION OF INDIA LTD
|
May 21, 2009 |
NATIONAL INSURANCE CO LTD Vs. SHIELA AVINASHI
|
July 2, 2009 |
NATIONAL INSURANCE CO LTD Vs. MADHUBALA
|
March 31, 2009 |
NATIONAL INSURANCE CO LTD Vs. GEETA
|
March 27, 2009 |
NATIONAL INSURANCE CO LTD Vs. MITHLESH DEVI
|
April 24, 2009 |
NATIONAL INSURANCE CO LTD Vs. MUMTAZ
|
October 7, 2009 |
NATIONAL INSURANCE CO LTD Vs. RANJIT SINGH @ RANA; HARVINDER KAUR W/O DALBIR SINGH
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November 26, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. SHRI RANJIT SINGH @ RANA AND SMT. HARVINDER KAUR W/O. SH. DALBIR SINGH
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November 26, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. PRABHAWATI SHARMA AND ORS.
|
December 8, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. AHRAR AHMED AND ORS.
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November 25, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. KANIKA SABOO AND ORS.
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March 26, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. HEMANTI AND ORS.
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September 1, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. KAMLESH SINGH AND ORS.
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October 27, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. KAMLESH AND ORS.
|
May 29, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. NIVEDITA SHARMA AND ORS.
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July 29, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. NISHA DEVI AND ORS.
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September 3, 2009 |
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. RAJ MALA AND ORS.
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November 4, 2009 |
NATIONAL INSURANCE CO.LTD Vs. PUSHPA
|
September 1, 2009 |
NATIONAL INSURANCE COMPANY Vs. PAPPU
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November 6, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. VASDEV KUKREJA & ORS
|
August 27, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. PREM PAL SINGH & ORS
|
August 12, 2009 |
NATIONAL MUSKETRY STORES Vs. D.S.I.D.C. AND ANR.
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March 25, 2009 |
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. Vs. SIMPLEX CONCRETE PILES (INDIA) LTD.
|
April 15, 2009 |
NATIONAL RESEARCH DEVELOPMENT CORPN Vs. ABS PLASTICS LIMITED
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April 1, 2009 |
NATIONAL RUBBER CORPORATION Vs. M R CHOUDHARY
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August 18, 2009 |
NATIONAL SMALL INDUSTRIES Vs. DUAL STRUCTURAL AND INDUSTRIES LTD
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August 21, 2009 |
NATIONAL SMALL INDUSTRIES Vs. GAAJRA INTERNATIONAL
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January 30, 2009 |
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. SHRISHTI AUTO ENGINEERING PVT LTD
|
December 14, 2009 |
NATIONAL SMALL INDUSTRIRA CORPORATION LTD. Vs. ASA RUBBER INDUSTRIES PVT. LTD.
|
September 1, 2009 |
NATIONAL TEXTILE CORPORATION LTD. Vs. THE PRESIDING OFFICER
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May 19, 2009 |
NATIONAL THERMAL POWER CORPORATION LTD Vs. WIG BROTHERS BUILDERS AND ENGINEERS LTD
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April 27, 2009 |
NATIONAL THERMAL POWER CORPORATION LTD Vs. WIG BROTHERS BUILDERS AND ENGINEERS LTD
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April 17, 2009 |
NATIONAL THERMAL POWER CORPORATION LTD. Vs. V.U. SEEMON AND ANR.
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August 7, 2009 |
NATIONALAGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. STATE
|
November 27, 2009 |
NAURANG DEVI Vs. MAN SINGH
|
September 7, 2009 |
NAUSHAD Vs. STATE
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November 5, 2009 |
NAV BHARAT ELECTRONICS Vs. SHANKER LAL AND ANR.
|
February 26, 2009 |
NAV NIRMAN ENGG AND CONTRACTORS Vs. VIVEKANAND MAHILA COLLEGE
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April 21, 2009 |
NAV YUWAK GRAM VIKAS SAMITI Vs. GOVT OF NCT OF DELHI
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August 27, 2009 |
NAVAL GENT MARITIME LIMITED Vs. SHIVNATH RAI HARNARAIN I LTD
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September 17, 2009 |
NAVAL KISHORE Vs. INDIAN CEMENT
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December 18, 2009 |
NAVEEN JAIN Vs. BHAJAN SINGH AND ORS.
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October 27, 2009 |
NAVEEN KUMAR Vs. STATE
|
March 13, 2009 |
NAVEEN KUMAR KEDIA @ NAVEEN KEDIA Vs. STATE
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January 13, 2009 |
NAVEEN METAL Vs. RAM BALI
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November 4, 2009 |
NAVEET KUMAR TIWARI Vs. UOI
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November 12, 2009 |
NAVINYA BUILDCON PRIVATE LIMITED Vs. UNION OF INDIA
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April 8, 2009 |
NAVITA VASHISHTH Vs. MOHD. RASHID AND ORS.
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April 27, 2009 |
NAVNIT TALWAR Vs. REGISTRAR, APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE AND ORS.
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May 15, 2009 |
NAWAB CONSULTANTS FOR IDEAS Vs. UNION OF INDIA
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July 31, 2009 |
NAWAL Vs. STATE
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September 3, 2009 |
NAWAL KISHORE Vs. STATE
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December 11, 2009 |
NAWAL KISHORE GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 20, 2009 |
NAZ FOUNDATION Vs. GOVERNMENT OF NCT OF DELHI
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July 2, 2009 |
NB SINGH Vs. PERFEXA SOLUTIONS PVT LTD
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May 29, 2009 |
NCB Vs. AZIZ AHMAD
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December 4, 2009 |
NEELAM CHOPRA Vs. UNIVERSITY OF DELHI AND ANR
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October 20, 2009 |
NEELAM PAWAR Vs. NATIONAL INSURANCE CO LTD
|
August 7, 2009 |
NEENA KHANNA Vs. PEEPEE PUBLISHERS AND DISTRIBUTORS PVT. LTD.
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July 17, 2009 |
NEERA VIRA Vs. STATE BANK OF INDIA
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May 20, 2009 |
NEERAJ GUKATI Vs. STATE
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April 21, 2009 |
NEERAJ SHARMA Vs. NCT OF DELHI
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April 6, 2009 |
NEERU WALIA Vs. INDERBIR SINGH UPPAL
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May 29, 2009 |
NEETU YADAV Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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July 17, 2009 |
NEKH PAL ALIAS NEK PAL Vs. STATE
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December 9, 2009 |
NEO GURISHI EDUCATIONAL SOCIETY (REGISTERED) Vs. DIRECTOR OF INCOME TAX
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July 7, 2009 |
NEO SPORTS BROADCAST PVT. Vs. SUN DIRECT TV PVT. LTD.
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September 16, 2009 |
NETAJI SUBHASH INST OF TECHNOLOGY Vs. ALKA AHUJA
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August 21, 2009 |
NETWORK SOLUTIONS, LLC Vs. NETWORK SOLUTIONS PVT. LTD.
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August 11, 2009 |
NEW DELHI MUNICIPAL CORPORATION Vs. RAMBIR
|
July 7, 2009 |
NEW DELHI MUNICIPAL COUNCIL Vs. UNION OF INDIA
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August 17, 2009 |
NEW DELHI MUNICIPAL COUNCIL Vs. OM PRAKASH SETHI
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September 18, 2009 |
NEW DELHI MUNICIPAL COUNCIL Vs. BUDH RAM
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December 14, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. RAKESH AHUJA
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December 23, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. RAKESH AHUJA
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December 3, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. SUSHILA
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September 15, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. VIDYA DEVI
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August 10, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. INDRA SARDANA
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July 20, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. UNION OF INDIA
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July 2, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. SURINDER PAL
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May 21, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. UOI
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April 18, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. GEETA DEVI
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March 31, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. PRATIBHA SHRIVASTAVA
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March 23, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. OM VATI
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February 2, 2009 |
NEW INDIA ASSURANCE CO. LTD. Vs. GANGA DEVI AND ORS.
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November 23, 2009 |
NEW INDIA ASSURANCE CO. LTD. Vs. GURSHARAN KAUR AND ORS.
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September 22, 2009 |
NEW INDIA ASSURANCE CO. LTD. Vs. AMRITA DEVI
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November 12, 2009 |
NEW INDIA ASSURANCE CO.LTD Vs. RAMESH
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August 26, 2009 |
NEW INDIA ASSURANCE COMPANY Vs. LAXMI DEVI
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August 21, 2009 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARISH KUMAR ARYA
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May 19, 2009 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAGPATI AND OTHERS
|
August 10, 2009 |
NEW INDIA ASSURANCE LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
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February 20, 2009 |
NEW MACHINE CO. LTD. Vs. S.B. AIR CONTROLS PVT. LTD.
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February 13, 2009 |
NEWS LINE Vs. UNION OF INDIA
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April 2, 2009 |
NEWS TELEVISION INDIA LTD Vs. SPECIAL DIRECTOR OF ENFORCEMENT
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May 6, 2009 |
NEWSLINE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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May 26, 2009 |
NEX TENDERS (INDIA) PVT. LTD Vs. MINISTRY OF COMMERCE & INDUSTRY
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April 2, 2009 |
NIADER MAL AMAR NATH Vs. RUKMANI DEVI JAIPURIA
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August 7, 2009 |
NICE FOOD PRODUCTS Vs. KALYAN PRODUCTS
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October 23, 2009 |
NIDHI KUMAR GANDHI Vs. THE STATE AND ORS.
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January 6, 2009 |
NIDHI KUMAR GHANDHI Vs. STATE
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January 16, 2009 |
NIIT LTD Vs. UNION OF INDIA
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December 11, 2009 |
NIKHIL JAIN Vs. JAWAHAR LAL NEHRU UNIVERSITY
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September 18, 2009 |
NILU HANDICRAFTS Vs. DOLPHIN MART LTD.
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August 31, 2009 |
NIMESH SUCHDE PROP SIDDHARTH PROP POLYMERS Vs. UOI
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July 22, 2009 |
NIMITYA PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
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December 23, 2009 |
NIRANJAN KUMAR Vs. DRI NEW DELHI
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July 21, 2009 |
NIRMAL BHANWARLAL JAIN Vs. GHCL EMPLOYEES STOCK OPTION TRUST
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December 14, 2009 |
NIRMAL KATYAL Vs. AMARJEET SINGH
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July 29, 2009 |
NIRMAL KUMAR JAIN Vs. SUKHDEV KUMAR JAIN AND ORS.
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November 17, 2009 |
NIRMAL LOTTERIES Vs. D.D.A AND ANR.
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August 24, 2009 |
NIRMALA DEVI Vs. JITENDER SINGH AND ANR.
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August 7, 2009 |
NIRMALA DEVI Vs. THE MANAGEMENT OF JYOTI APPARELS EXPORT
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February 25, 2009 |
NIRMALA DEVI Vs. MOHINI DEVI
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January 20, 2009 |
NIRMALA DEVI Vs. SMT. SURJIT KAUR AND ANR.
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April 13, 2009 |
NISHA Vs. P.N.B.
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January 16, 2009 |
NISHA SHOKEEN Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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September 22, 2009 |
NITIN KUMAR Vs. NCT OF DELHI
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December 10, 2009 |
NITIN MESHRAM Vs. SOFTMART SOLUTIONS
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September 22, 2009 |
NITIN RAMNIKLAL SHAN Vs. SPECIAL DIRECTOR
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July 27, 2009 |
NIWAS @ PATEL Vs. STATE
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August 31, 2009 |
NORTH DELHI POWER LTD Vs. DELHI BOTTLING CO LTD
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April 24, 2009 |
NORTHERN INDIA MOTOR COMPANY Vs. COMMISSIONER VAT, DEPARTMENT OF TRADE AND TAXES
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August 25, 2009 |
NORTHERN RAILWAY Vs. K L ARORA
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October 12, 2009 |
NORTHERN STRIPS LIMITED Vs. INCOME TAX OFFICER
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August 24, 2009 |
NOVA VISION ELECTRONICS PVT. LTD. AND ANR. Vs. STATE AND ANR.
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July 15, 2009 |
NOVARTIS A.G. Vs. WANDER PVT. LTD
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May 11, 2009 |
NOVARTIS AG Vs. CREST PHARMA PVT LTD
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July 24, 2009 |
NSIC Vs. NOVA VISION ELECTRONICS P. LTD.
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April 8, 2009 |
NUMBER ONE ADVERTISING AND MARKETING CO Vs. STATE OF DELHI
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February 13, 2009 |
NUSRAT JAHAN BUKHARI Vs. MEDICAL COUNCIL OF INDIA
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May 5, 2009 |
NUURRIE MEDIA LTD Vs. INDIAN TOURISM DEVELOPMENT CORP LTD
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September 11, 2009 |
O P AGGARWAL Vs. STATE
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February 6, 2009 |
O P BHATIA Vs. STATE OF NCT DELHI
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August 3, 2009 |
O.P. SHUKLA Vs. UNION OF INDIA (UOI) AND ORS.
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August 31, 2009 |
OFFICE OF DIRECTOR GENERAL OF AUDIT POST AND TELECOMMUNICATIONS Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
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October 9, 2009 |
OFFICE OF LOKAYUKTA Vs. GOVT. OF NCT OF DELHI
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May 14, 2009 |
OFFICE OF THE CHIEF POST MASTER Vs. LIVING MEDIA INDIA LTD
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September 11, 2009 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. MITRA GUHA BUILDER INDIA COMPANY
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February 16, 2009 |
OM APPARTMENT PVT LTD Vs. DELHI DEVLOPMENT AUTHORITY
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February 26, 2009 |
OM BAHADUR GURANG Vs. THE STATE
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July 14, 2009 |
OM PARKASH Vs. HARYANA ROADWAYS DEPOT DELHI
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August 6, 2009 |
OM PIARI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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April 27, 2009 |
OM PRAKASH Vs. STATE
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September 3, 2009 |
OM PRAKASH Vs. DEVI RAM
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December 11, 2009 |
OM PRAKASH Vs. UOI
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December 3, 2009 |
OM PRAKASH Vs. CHAMAN INDUSTRIES
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February 9, 2009 |
OM PRAKASH Vs. DELHI DEVELOPMENT AUTHORITY
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July 30, 2009 |
OM PRAKASH Vs. GOVERNMENT OF N C T
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July 24, 2009 |
OM PRAKASH Vs. LAMBA PLASTICS
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July 13, 2009 |
OM PRAKASH Vs. UNION OF INDIA (UOI) AND ORS.
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May 4, 2009 |
OM PRAKASH AND ANR. Vs. STATE (GOVT. OF NCT OF DELHI)
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December 7, 2009 |
OM PRAKASH AND ORS. Vs. MUKHTIAR SINGH AND ORS.
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April 20, 2009 |
OM PRAKASH BAJAJ Vs. SOM DUTT BAJAJ
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February 2, 2009 |
OM PRAKASH KAPOOR Vs. STATE
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January 7, 2009 |
OM PRAKASH SHARMA Vs. KISHAN
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January 30, 2009 |
OM PRAKASH SHRIVASTAV Vs. UNION OF INDIA
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February 6, 2009 |
OM PRAKASH SHRIVASTAVA ALIAS BABLOO SHRIVASTAVA Vs. STATE OF NCT OF DELHI
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October 15, 2009 |
OM PRAKASH TIWARI Vs. STATE
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April 6, 2009 |
OM SINGH @ OMI Vs. THE STATE, DELHI ADMN.
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September 14, 2009 |
OMBIR Vs. STATE
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OMBIR SINGH Vs. STATE OF NCT OF DELHI
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December 16, 2009 |
ON DOT COURIERS AND CARGO LTD Vs. ANAND SINGH RAWAT
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October 26, 2009 |
ONGC VIDESH LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 21, 2009 |
ONKAR INVESTMENTS PVT. LTD. Vs. SH. J.P. RAWAT
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December 9, 2009 |
ONLINE HOTEL RESERVATIONS PVT. LTD Vs. CLASSIC CITI INVESTMENT PVT. LTD
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April 2, 2009 |
ONLINE IT SHOPPE INDIA PVT. LTD. Vs. STATE
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November 20, 2009 |
ORIENTAL BANK OF COMMERCE Vs. GINNI PLASTIC INDUSTRIES
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January 21, 2009 |
ORIENTAL INSURANCE CO LTD Vs. AMIT KUMAR
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December 2, 2009 |
ORIENTAL INSURANCE CO LTD Vs. RAJINDER
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November 19, 2009 |
ORIENTAL INSURANCE CO LTD Vs. VED PRAKASH MADAN
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October 7, 2009 |
ORIENTAL INSURANCE CO LTD Vs. SATPAL
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March 31, 2009 |
ORIENTAL INSURANCE CO LTD Vs. UOI
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July 1, 2009 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. MAN SINGH AND ORS.
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April 21, 2009 |
ORIENTAL INSURANCE CO. LTD. Vs. URMILA DEVI AND ORS.
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April 22, 2009 |
ORIENTAL INSURANCE CO. LTD. Vs. JITENDER KUMAR
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November 23, 2009 |
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLESH
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December 4, 2009 |
ORIENTAL INSURANCE COMPANY LTD. Vs. AMIRA FOODS (INDIA) LTD.
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October 14, 2009 |
ORIENTAL INSURANCE COMPANY LTD. Vs. NEELAM JAIN AND ORS.
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September 23, 2009 |
ORISSA OIL INDUSTRIES LTD Vs. TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA
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October 26, 2009 |
ORRISA INDUSTRIES LTD. Vs. CEMENT CORPORATION OF INDIA LTD.
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March 25, 2009 |
OSWAL CHEMICALS AND FERTILIZERS LTD Vs. LALIT KUMAR BAGLA
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September 1, 2009 |
OVAL INCESTMENT PVT PVT LTD Vs. INDIADUALLS FINANCIAL SERVICES LTD
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August 18, 2009 |
OVAL INVESTMENT P LTD Vs. INDIABULLS FINANCIAL SERVICE LTD
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November 3, 2009 |
P C HOTA Vs. C B S E
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November 25, 2009 |
P C KATHURIA Vs. C B I
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July 14, 2009 |
P C KATHURIA Vs. C B I
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July 22, 2009 |
P K GUPTA Vs. MAM CHAND
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May 18, 2009 |
P KISHANCHAND AND CO Vs. LALISHAH KHANNA AND SONS
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August 26, 2009 |
P P JEWELLERS PVT LTD Vs. P P BUILDWELL PVT LTD
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September 24, 2009 |
P RAJAPRATAP Vs. UOI
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November 20, 2009 |
P. L. GUPTA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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July 7, 2009 |
P.C. JAIN Vs. UOI
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April 13, 2009 |
P.E.C. LTD. (A GOVT. OF INDIA ENTERPRISES) Vs. JAI BHAGWAN
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May 27, 2009 |
P.K. OMANA MOHAN DAS AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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October 23, 2009 |
P.K. SARIN Vs. UNION OF INDIA (UOI) AND ORS.
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February 25, 2009 |
P.N. CHAWLA Vs. COMMISSIONER OF INDUSTRIES AND ORS.
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October 23, 2009 |
P.N.B. Vs. COMMISSIONER OF INCOME TAX
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July 6, 2009 |
P.N.B. FINANCE & INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
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August 24, 2009 |
P.P.A. IMPEX PVT. LTD. Vs. MANGAL SAIN MITTAL
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November 30, 2009 |
PACIFIC GREENS INFRACON PVT LTD Vs. SENIOR BUILDERS LTD
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April 15, 2009 |
PADAM EXPORTS Vs. UNION OF INDIA
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July 17, 2009 |
PADAM MOHAN Vs. ANAND SINGH
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January 6, 2009 |
PADMA THAPA Vs. RAKESH KUMAR AND ORS.
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April 27, 2009 |
PAL SINGH ALIAS PALA Vs. STATE
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March 4, 2009 |
PALVINDER SINGH AND ANR. Vs. STATE
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September 15, 2009 |
PANCHAYATGHAR NIRMAN SAMITI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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August 12, 2009 |
PANCHSHILA CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. GOVT OF NCT OF DELHI
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September 15, 2009 |
PANCHSILA HOSPITALITY VENTURES LTD Vs. PRANEETA SONI
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March 2, 2009 |
PANKAJ CHAUDHARY Vs. STATE (GOVT OF NCT OF DELHI)
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May 5, 2009 |
PANKAJ GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
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September 25, 2009 |
PANWATI DEVI AND ORS. Vs. SATISH BHARDWAJ AND ANR.
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April 13, 2009 |
PAPPAN Vs. STATE GOVT OF N C T OF DELHI
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November 10, 2009 |
PAPPU Vs. STATE OF DELHI
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May 27, 2009 |
PARADIGM FRANCHISING PVT. LTD. Vs. KRISHNA CONTINENTAL LTD.
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April 8, 2009 |
PARAGON CONSTRUCTION Vs. D.K. SHARMA AND ANR.
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July 1, 2009 |
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December 24, 2009 |
PARAM PURE EDIBLE OIL PVT. LTD. Vs. RATENDON INVESTMENTS AND HOLDINGS LTD. AND ORS.
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August 31, 2009 |
PARAMJEET SINGH NARULA Vs. DELHI DEVELOPMENT AUTHORITY
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September 17, 2009 |
PARAS Vs. LOVELY TICKET WALA
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April 21, 2009 |
PARAS BHARARA Vs. STATE NCT OF DELHI
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February 9, 2009 |
PARAS RAM Vs. VICE CHAIRMAN DDA
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August 26, 2009 |
PARASUCO JEANS INC. Vs. THE ORIENTAL FOUNDATION AND ORS.
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December 22, 2009 |
PARBATI Vs. STATE OF DELHI
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August 26, 2009 |
PARDEEP KUMAR Vs. STATE DELHI ADMINISTRATION
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February 2, 2009 |
PARDES DEHYDRATION CO. Vs. UNION OF INDIA (UOI)
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December 16, 2009 |
PARIVAR SEVA SANSTHA AND ORS. Vs. THE STATE
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October 20, 2009 |
PARMESH KUMAR Vs. STATE
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March 6, 2009 |
PARMINDER JEET SINGH Vs. KULJIT SINGH
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February 6, 2009 |
PARMIT @ PEHLWAN Vs. STATE
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January 29, 2009 |
PARO @ RAJ @ SHAKUNTALA Vs. STATE OF DELHI
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December 23, 2009 |
PARSONS BRINCKERHOFF INTERNATIONAL INC. Vs. MANOJ GULSHAN AND ORS.
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January 9, 2009 |
PARUL HOMEO LABORATORY PVT LTD Vs. RAJ RANI AGGARWAL
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October 22, 2009 |
PARUL HOMEO LABORATORY PVT. LTD Vs. RAJ RANI AGGARWAL
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September 22, 2009 |
PARUL SARWAL Vs. C B S E
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August 7, 2009 |
PARVATI DEVI MEHTA Vs. SURESH KUMAR
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March 31, 2009 |
PARVIN BAHL Vs. OFFICE OF SECRETARY LABOUR
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January 23, 2009 |
PARWATI DEVI Vs. DDA
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April 2, 2009 |
PARYAVARAN AVAM JANUTHAN MISSION Vs. LT GOVERNOR
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November 18, 2009 |
PATEL RAJESH KUMAR ARVIND KUMAR Vs. UNION OF INDIA
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November 6, 2009 |
PATIALA DISTILLERS Vs. U O I
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November 10, 2009 |
PATTI RAM Vs. KUSHAL PAL SINGH
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November 4, 2009 |
PAUL BERKOWITZ Vs. RAJIB SAHA AND ANR.
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April 29, 2009 |
PAVNEET SINGH AND ANR. Vs. SAHI RAM
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May 25, 2009 |
PAWAN Vs. SHALPRI RANE SILKS PRIVATE LIMITED
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October 15, 2009 |
PAWAN JAGGI Vs. CBI
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April 9, 2009 |
PAWAN KHURANA Vs. UOI
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July 29, 2009 |
PAWAN KUMAR CHADHA Vs. ANIL KUMAR CHADHA AND ANR.
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July 15, 2009 |
PAWAN VERMA Vs. S H O P S MODEL TOWN
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February 10, 2009 |
PAWITTRA CO-OPERATIVE HOUSING SOCIETY LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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May 8, 2009 |
PDM COLLEGE OF ENGINEERING Vs. GOVT OF NCT OF DELHI
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April 1, 2009 |
PEAREY LAL S/O. SHRI FATEH CHAND Vs. SURENDRA NATH
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August 27, 2009 |
PEARL WOOLLEN MILLS Vs. UNION OF INDIA
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July 15, 2009 |
PEEPEE PUBLISHER AND DISTRIBUTORS P LTD Vs. NEENA KHANNA
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May 8, 2009 |
PEOPLE FOR ETHICAL TREATMENT OF ANIMALS (PETA) Vs. UNION OF INDIA (UOI) AND ORS.
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March 5, 2009 |
PEOPLES UNION FOR CIVIL LIBERTIES Vs. M KHALILULLAH
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March 3, 2009 |
PEPSU ROAD TRANSPORT CORPORATION Vs. AVNEET KAUR
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July 27, 2009 |
PERCEPT ADVERTISING LTD Vs. KEDIA CASTLE DELLON INDUSTRIES LTD
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May 27, 2009 |
PERCEPT D PVT LTD Vs. FASHION DESIGN COUNCIL OF INDIA
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April 20, 2009 |
PERFETTI VAN MELLE SPA AND ANR. Vs. SHANKARLAL DHINGRA AND ORS.
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May 11, 2009 |
PERNOD RICARD SA Vs. REAL HOUSE DISTILLERY PVT LTD
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December 15, 2009 |
PETRONET LNG LTD Vs. INDIAN PETRO GROUP
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April 13, 2009 |
PHARMA VENTURES INTERNATIONAL LTD Vs. SENIOR MEDIA LTD
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April 8, 2009 |
PHILLIP MORRIS PRODUCTS S.A. Vs. MARKET TOBACCO STORES AND ORS.
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March 12, 2009 |
PHOENIX YULE LIMITED Vs. J.K. UDAIPUR UDYOG LIMITED
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March 2, 2009 |
PHOOL BAGH SINGH Vs. STATE OF DELHI
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July 31, 2009 |
PHOOL SINGH Vs. STATE NCT OF DELHI
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October 7, 2009 |
PHOOL SINGH Vs. STATE
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September 1, 2009 |
PHOOL SINGH Vs. RAJINDER SINGH
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September 11, 2009 |
PHOOLWATI Vs. UNION OF INDIA (UOI) AND ORS.
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October 14, 2009 |
PHOOLWATI AND ORS. Vs. KRS PANIKAR AND ORS.
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April 27, 2009 |
PINE LABS PVT. LTD. Vs. GEMALTO TERMINALS INDIA PVT. LTD AND ORS.
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December 8, 2009 |
PINTOO SAMADAR Vs. STATE OF NCT DELHI
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December 5, 2009 |
PIONEER NUTS AND BOLTS PVT LTD Vs. GOODWILL ENTERPRISES
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September 11, 2009 |
PIONEER PUBLICITY CORP. Vs. BHARAT MARKETING
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January 13, 2009 |
PIYUSH SAXENA Vs. ENFORCEMENT DIRECTORATE
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December 17, 2009 |
PK THUNGON Vs. SENTRAL BUREAU OF INVECTIGATION
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February 20, 2009 |
PLASTO INDIA PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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September 3, 2009 |
PLAYBOY ENTERPRISES INTERNATIONAL INC. Vs. MR. CHAITANYA PRABHU AND ORS.
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April 21, 2009 |
PLAZA PLASTICS Vs. GOVT. OF NCT
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January 22, 2009 |
POKHAR SINGH Vs. STATE
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December 22, 2009 |
POLO SINGH & CO Vs. DELHI DEVELOPMENT AUTHORITY
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September 15, 2009 |
POLYBLENDS INDIA PVT LTD Vs. VIDEOCON INTERNATIONAL LIMITED
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May 25, 2009 |
POLYMERMANN (ASIA) PVT. LTD. Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
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August 28, 2009 |
POLYTRON AND FRAGRANCE INDUSTRIES P LIMITED Vs. NATIONAL INSURANCE CO LTD
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April 17, 2009 |
POLYTRON AND FRAGRANCE INDUSTRIES P LTD Vs. NATIONAL INSURANCE CO LTD
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April 27, 2009 |
POOJA GIRIDHAR Vs. SURINDER NATH GIRIDHAR (DELHI)
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December 18, 2009 |
POONAM CHAWLA Vs. NIRANJAN KUMAR
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March 17, 2009 |
POONAM KHANNA Vs. L K KAUL
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December 7, 2009 |
POONAM KHATTAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 22, 2009 |
POONAM MANSHANI Vs. J AND K BANK LTD
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November 10, 2009 |
POORAN CHAND SHARMA Vs. OM PRAKASH RANA AND ORS.
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May 6, 2009 |
POORNA PRAJNA PUBLIC SCHOOL Vs. CENTRAL INFORMATION COMMISSION
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September 25, 2009 |
POORVANCHAL CATERERS Vs. UOI
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August 17, 2009 |
POORVANCHAL CATERERS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
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April 21, 2009 |
POWER GRID CORPN. OF INDIA Vs. SIEMENS
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July 14, 2009 |
POWER GRID CORPORATION OF INDIA LTD Vs. ABB LIMITED
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September 1, 2009 |
POYSHA OXYGEN PVT LTD Vs. SH ASHWINI SURI
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July 30, 2009 |
PRABHAT KUMAR SRIVASTAVA Vs. DIRECTOR OF ENFORCEMENT
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July 17, 2009 |
PRABHAT SINGH CHARAK Vs. UOI
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December 2, 2009 |
PRABHU DAYAL Vs. STATE
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November 17, 2009 |
PRABHU NATH Vs. STATE
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March 23, 2009 |
PRADEEP KUMAR Vs. INTERNATIONAL TRAVEL HOUSE LTD
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July 27, 2009 |
PRADEEP KUMAR Vs. BIJENDRA KUMAR
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July 9, 2009 |
PRADEEP KUMAR Vs. INTERNATIONAL TRAVEL HOUSE LTD. AND ANR.
|
July 3, 2009 |
PRADEEP KUMAR AND ORS Vs. STATE (NCT OF DELHI) AND ORS
|
February 2, 2009 |
PRADEEP KUMAR CHAKRABORTY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 3, 2009 |
PRADEEP KUMAR KASHYAP Vs. MANAGING DIRECTOR, HOTEL CORPORATION OF INDIA LIMITED
|
May 30, 2009 |
PRADEEP KUMAR SHARMA Vs. RATNA SHARMA
|
July 3, 2009 |
PRADEEP SAINI AND ANR. Vs. STATE
|
September 9, 2009 |
PRADEEP SHARMA AND ANR. Vs. JAGVEER SINGH AND ORS.
|
July 31, 2009 |
PRADIP KUMAR CHAKRAVARTY Vs. SATISH MIGLANI
|
August 10, 2009 |
PRADYOT KUMAR GHOSH Vs. PARAS DYES AND CHEMICALS
|
November 26, 2009 |
PRAFULLA SAMANTRA Vs. MINISTRY OF ENVIRONMENT AND FORESTS
|
May 6, 2009 |
PRAGATI MGFR Vs. U O I
|
October 29, 2009 |
PRAGATI MGFR. AND SUPPLIERS Vs. U.O.I
|
October 19, 2009 |
PRAJAN KUMAR JAIN Vs. RAVI MALHOTRA
|
October 26, 2009 |
PRAKASH ATLANTA JV AND ORS. Vs. NHAI AND ORS.
|
March 30, 2009 |
PRAKASH BAFNA Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE AND ORS.
|
December 11, 2009 |
PRAKASH CHAND Vs. SUPEREX INDUSTRIES
|
August 26, 2009 |
PRAKASH CHAND YADAV Vs. ENFORCEMENT DIRECTORATE
|
April 6, 2009 |
PRAKASH SINGH Vs. CHIEF COMMERCIAL MANAGER
|
July 20, 2009 |
PRAKASH TUBES LTD Vs. UNION OF INDIA
|
May 1, 2009 |
PRAKRITI RESTAURANT P. LTD Vs. INDIA TRADE PROMOTION ORGANIZATION
|
July 27, 2009 |
PRAMOD Vs. STATE OF NCT OF DELHI
|
December 11, 2009 |
PRAMOD KHANNA AND ANR. Vs. SUBOD KHANNA AND ANR.
|
July 6, 2009 |
PRAMOD KUMAR Vs. CONTINENTAL TELEPOWER INDUSTRIES LTD
|
September 1, 2009 |
PRAMOD KUMAR Vs. NEW DELHI MUNICIPAL COUNCIL
|
August 6, 2009 |
PRAMOD KUMAR Vs. GENERAL EXPORT AGENCIES
|
May 12, 2009 |
PRAMOD KUMAR Vs. P S DHINGRA
|
January 19, 2009 |
PRAMOD KUMAR Vs. STATE
|
November 11, 2009 |
PRAMOD KUMAR @ PINTOO Vs. STATE
|
February 9, 2009 |
PRAMOD KUMAR DIXIT Vs. STATE BANK OF INDIA
|
May 25, 2009 |
PRAMOD KUMAR JAIN Vs. LT GOVERNOR
|
October 29, 2009 |
PRAMOD KUMAR KOHLI Vs. AMAR NATH
|
July 20, 2009 |
PRANAV KUMAR MISHRA Vs. GOVT OF NCT OF DELHI
|
April 8, 2009 |
PRANSHU S RAGHUVANSH Vs. INDRAPRASTHA INSTITUTE OF INFORMATION TECHNOLOGY
|
October 7, 2009 |
PRANSHU S. RAGHUVANSH Vs. INDRAPRASTHA INSTITUTE OF INFORMATION TECHNOLOGY
|
May 12, 2009 |
PRANVIR SINGH Vs. UNION OF INDIA
|
January 21, 2009 |
PRASHANT BHASKAR Vs. STATE
|
September 22, 2009 |
PRATAP Vs. SHIV SHANKER
|
November 11, 2009 |
PRATAP NARAYAN Vs. STATE
|
October 9, 2009 |
PRATAP SINGH Vs. STATE
|
February 5, 2009 |
PRATAP SINGH ALIAS RAM SINGH Vs. AIRPORT AUTHORITY OF INDIA
|
April 28, 2009 |
PRATIMA GOEL Vs. METROPOLITAN MAGISTRATE
|
April 23, 2009 |
PRAVEEN AHUJA Vs. BHAGWAN DASS AHUJA
|
August 27, 2009 |
PRAVEEN GARG Vs. MEDICAL COUNCIL OF INDIA
|
May 14, 2009 |
PRAVEEN KUMAR Vs. GOEL ROLLING MILLS PVT LTD
|
August 20, 2009 |
PRAVEEN KUMAR Vs. DELHI TRANSPORT CORPORATION
|
October 5, 2009 |
PRAVEEN KUMAR Vs. STATE
|
November 5, 2009 |
PRAVEEN KUMAR Vs. UOI
|
November 30, 2009 |
PRAVEEN KUMAR Vs. STATE
|
October 23, 2009 |
PRAVEEN MITTAL Vs. DEPARTMENT OF ENVIROMENT GOVT OF NCT
|
August 28, 2009 |
PRAVEEN NARANG Vs. DINESH GULATI
|
May 26, 2009 |
PRECISION PRESSINGS INDUSTRIES Vs. GOVT OF NCT OF DELHI
|
September 18, 2009 |
PREETI KAPOOR Vs. ANSHUMAN KAPUR
|
October 8, 2009 |
PREM CHAND GUPTA Vs. UOI
|
April 21, 2009 |
PREM CHAND GUPTA Vs. UOI
|
May 28, 2009 |
PREM CHAND GUPTA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
May 22, 2009 |
PREM CHAND SHARMA Vs. UOI
|
December 4, 2009 |
PREM CHAND SHARMA AND CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
February 9, 2009 |
PREM CHANDA Vs. STATE
|
August 13, 2009 |
PREM CHANDRA JAIN Vs. SRI RAM
|
October 12, 2009 |
PREM KUMAR Vs. THE STATE
|
May 30, 2009 |
PREM MAHALWAL Vs. GOVT. OF NCT OF DELHI
|
August 27, 2009 |
PREM NATH DIESELS PVT LTD Vs. STATE
|
July 1, 2009 |
PREM NATH KAPOOR Vs. STATE NCT OF DELHI
|
January 7, 2009 |
PREM POWER CONSTRUCTION PVT LTD Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD
|
May 4, 2009 |
PREM PRAKASH Vs. PANNI LAL
|
November 23, 2009 |
PREM RAJ PARAKH Vs. SHAH FOOD PRODUCTS
|
May 5, 2009 |
PREM SINGH Vs. DELHI TRANSPORT CORPORATION
|
July 9, 2009 |
PREMA NAND Vs. STATE
|
November 16, 2009 |
PREMWATI Vs. UNION OF INDIA
|
January 9, 2009 |
PRESTIGE HOUSEHOLD PRODUCTS AND ANR. Vs. ANNANT JAIN AND ANR.
|
February 27, 2009 |
PRIMA DEVELOPERS Vs. LORDS CO OP GROUP HOUSINGH SOCIETY LTD
|
May 8, 2009 |
PRIME TELESYSTEM LIMITED Vs. SASKEN COMMUNICATION TECHNOLOGIES LTD. AND ORS.
|
December 18, 2009 |
PRINTER HOUSE PVT LTD Vs. NISHI SINGH
|
March 23, 2009 |
PRIT PAL SINGH Vs. UNION OF INDIA
|
May 29, 2009 |
PRITAM PRAKASH DAWAR Vs. KRISHAN KUMAR BHASIN
|
April 13, 2009 |
PRITAM SINGH Vs. STATE
|
March 27, 2009 |
PRITAM SINGH Vs. STATE
|
January 20, 2009 |
PRITHVI SINGH KEM Vs. HON'BLE CHIEF JUSTICE, DELHI HIGH COURT
|
October 21, 2009 |
PRITI DHOUNDIAL Vs. TRIBUNAL UNDER MAINTENANCE AND WELFARE OF THE PARENTS AND SENIOR CITIZENS ACT 2007
|
November 26, 2009 |
PRITPAL KAUR Vs. D.D.A
|
April 2, 2009 |
PRIYA SHAH Vs. ENFORCEMENT DIRECTORATE, NEW DELHI
|
May 25, 2009 |
PRIYANKA GUPTA Vs. UOI
|
November 18, 2009 |
PRIYANKA SARPAL Vs. PT DEEN DAYAL UPADHAYAY
|
July 24, 2009 |
PRO INTERACTIVE SERVICE INDIA LTD Vs. GOVT OF NCT OF DELHI
|
April 1, 2009 |
PRODIP KUMAR MONDAL Vs. UNION OF INDIA
|
October 6, 2009 |
PROF RAM PRAKASH Vs. D N SHRIVASTAVA
|
August 21, 2009 |
PROFESSOR RAMESH CHANDRA Vs. UNIVERSITY OF DELHI
|
May 21, 2009 |
PROGRESSIVE CAREER ACADEMY PVT. LTD. AND ANR. Vs. FIITJEE LTD. AND ORS.
|
October 9, 2009 |
PROGRESSIVE CONSTRUCTIONS LTD Vs. NATIONAL HYDROELECTRIC POWER
|
July 30, 2009 |
PROGRESSIVE CONSTRUCTIONS LTD Vs. CHAIRMAN NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 5, 2009 |
PROMILA ANAND Vs. REGISTRAR COOPERATIVE SOCIETIES
|
September 14, 2009 |
PROMILA DAGAR Vs. UOI
|
December 21, 2009 |
PROMINENT ADVERTISING SERVICE Vs. A B COMMUNICATIONS
|
April 6, 2009 |
PROMINENT ELECTRIC WORKS Vs. DELHI DEVELOPMENT AUTHORITY
|
November 6, 2009 |
PROVIDENCE BUILDTECH PVT LTD Vs. PRATAP DUBE
|
August 12, 2009 |
PSJ FINANCE & INVESTMENT LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 27, 2009 |
PT MUNSHI RAM AND ASSOCIATES PVT LTD Vs. NEW DELHI MUNICIPAL COUNCIL
|
July 2, 2009 |
PT. MUNI RAM AND ASSOCIATES (P) LTD. Vs. DELHI DEVELOPMENT AUTHORITY
|
April 1, 2009 |
PT. MUNSHI RAM AND ASSOCIATES (P) LTD. Vs. RITES AND ANR.
|
October 28, 2009 |
PUNEET CHANDNA Vs. SANJAY KUMAR
|
January 23, 2009 |
PUNEET KUMAR Vs. VANDANA
|
July 10, 2009 |
PUNEET VASUDEVA Vs. STATE
|
April 27, 2009 |
PUNISH JINDAL Vs. STATE
|
April 6, 2009 |
PUNIT PRUTI Vs. STATE OF GOVT OF NCT OF DELHI
|
October 13, 2009 |
PUNITA SAHNI Vs. KAILASH SETHI
|
September 10, 2009 |
PUNJ LIOYD LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 17, 2009 |
PUNJ LLOYD LTD. AND ANR. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
December 8, 2009 |
PUNJAB & SIND BANK Vs. KUNSHIV PROFILES CO. PVT. LTD
|
May 8, 2009 |
PUNJAB AND SIND BANK Vs. RARE FUEL AND AUTOMOBILES TECHNOLOGIES P LTD
|
August 25, 2009 |
PUNJAB AND SIND BANK Vs. CORUS INFRASTRUCTURE PVT LTD
|
August 26, 2009 |
PUNJAB AND SIND BANK Vs. SARABJIT SINGH
|
May 11, 2009 |
PUNJAB NATIONAL BANK Vs. HARISH CHANDRA DHUPAR
|
August 7, 2009 |
PUNJAB NATIONAL BANK Vs. SATINDER KUMAR CHOPRA
|
October 7, 2009 |
PUNJAB NATIONAL BANK Vs. NEERAJ KUMAR
|
May 5, 2009 |
PUNJAB NATIONAL BANK Vs. M.L. ANAND AND CO.
|
September 15, 2009 |
PUNJAB NATIONAL BANK Vs. BOC PROPERTIES PVT. LTD
|
November 3, 2009 |
PUNJAB TRACTORS LIMITED Vs. INTERNATIONAL TRACTORS LTD
|
September 18, 2009 |
PUPPY Vs. SRI BHAGWAN
|
August 10, 2009 |
PURAN CHAND Vs. BSES RAJDHANI POWER LTD.
|
August 12, 2009 |
PURAN SINGH Vs. UNION OF INDIA
|
October 20, 2009 |
PURCHASING MANAGEMENT Vs. RAJAT PANDHI
|
January 30, 2009 |
PURE DRINKS (NEW DELHI) LTD. Vs. COMMISSIONER OF VALUE ADDED TAX, NEW DELHI
|
September 25, 2009 |
PURI AND ORS. Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
October 6, 2009 |
PURNA NAND Vs. MCD
|
July 30, 2009 |
PURNA NAND Vs. MCD
|
January 19, 2009 |
PURSHOTTAM KUMAR Vs. DELHI DEVELOPMENT AUTHROITY
|
April 24, 2009 |
PUSHP LATA SHARMA Vs. NATIONAL INSURANCE CO LTD
|
July 28, 2009 |
PUSHPA AGGARWAL AND CO. PVT. LTD. Vs. MOHAN EXPORTS (INDIA) PVT. LTD. AND ANR.
|
October 6, 2009 |
PUSHPA ARORA Vs. ONKAR SINGH
|
August 21, 2009 |
PUSHPA KAKKAR Vs. NEW INDIA ASSURANCE CO LIMITED
|
April 8, 2009 |
PUSHPA RANI AND ORS. Vs. HARPAL SINGH AND ORS.
|
July 2, 2009 |
PUSHPA SROHA Vs. MOHINDER KUMAR
|
January 16, 2009 |
PUSHPENDRA SINGH DIWANIYAN Vs. UOI
|
August 4, 2009 |
PVR PICTURE LTD Vs. STUDIO 18
|
July 9, 2009 |
PVR PICTURES LTD. Vs. IGLASS MEDIAWORKS AND ANR.
|
September 23, 2009 |
PYARE LAL Vs. STATE
|
November 16, 2009 |
PYARE LAL MEHTA AND OTHERS Vs. STATE AND OTHERS
|
January 9, 2009 |
PYLON ENGINEERS (INDIA) PRIVATE LIMITED Vs. R.S. INFRAPROJECTS PRIVATE LIMITED
|
March 2, 2009 |
R B CHAUHAN Vs. FOOD CORPORATION OF INDIA
|
April 21, 2009 |
R C SHARMA Vs. STATE CBI
|
February 11, 2009 |
R D SHARMA AND SONS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
|
August 12, 2009 |
R K MISHRA Vs. STATE
|
August 17, 2009 |
R K SAHU Vs. UOI
|
July 27, 2009 |
R K SANGWAN Vs. STATE
|
March 18, 2009 |
R K SINGH Vs. D D A
|
January 7, 2009 |
R K SINHA Vs. STATE
|
August 18, 2009 |
R N BHATNAGAR Vs. UOI
|
November 19, 2009 |
R N SINHA Vs. NISHA JAGATIANI
|
April 9, 2009 |
R P BUILDERS Vs. DDA
|
July 24, 2009 |
R P MATHUR PROP RADHIKA LEATHER FASHIONS Vs. S R P INDUSTRIES LTD
|
February 9, 2009 |
R P S EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
|
September 2, 2009 |
R R KABELS LTD Vs. AAIFR
|
April 9, 2009 |
R S MEWATI Vs. UNION OF INDIA
|
December 17, 2009 |
R SEN GUPTA Vs. MAY AND BAKER INDIA LTD
|
February 6, 2009 |
R. GOWRISHANKER AND ORS. Vs. NARAIN JEWELLERS
|
August 26, 2009 |
R. NALLATHURAI Vs. AIRPORTS AUTHORITY OF INDIA AND ORS.
|
March 30, 2009 |
R.A. SHARMA Vs. R.B. RAM ROOP VIDYA MANDIR SR. SECONDARY SCHOOL AND ANR.
|
May 21, 2009 |
R.A. SHARMA AND ORS. Vs. RAJ KUMAR AND ORS.
|
April 20, 2009 |
R.C. SABHARWAL Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2009 |
R.D. SHARMA AND SONS Vs. IRTC LTD. AND ORS.
|
July 30, 2009 |
R.K. ASSOCIATES Vs. THE MANAGING DIRECTOR, IRCTC AND ANR.
|
January 14, 2009 |
R.K. BHANDARI Vs. STATE
|
July 14, 2009 |
R.K. BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
July 20, 2009 |
R.K. GARG Vs. UNION OF INDIA
|
September 9, 2009 |
R.K. INDUSTRIES Vs. RAM KISHAN AND ORS.
|
January 16, 2009 |
R.K. NANDA Vs. THE STATE
|
July 20, 2009 |
R.K. OJHA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 3, 2009 |
R.K. REFRESHMENTS AND ENTERPRISES (P) LTD. Vs. INDIAN RAILWAY CATERING AND TOURISM CORP. LTD. AND ORS.
|
October 21, 2009 |
R.K. SHARMA Vs. BHARAT LITHO
|
May 19, 2009 |
R.K. VERMA Vs. DTC
|
October 21, 2009 |
R.K. YADAV Vs. UNION OF INDIA (UOI) AND ORS.
|
May 13, 2009 |
R.M. YADAV AND ORS. Vs. UUION OF INDIA (UNION OF INDIA) AND ORS.
|
March 31, 2009 |
R.N. SHARMA Vs. ASHOK GAUTAM AND ORS.
|
May 19, 2009 |
R.P. SINGLA Vs. C.K. KAPUR
|
March 2, 2009 |
R.P.S. PANWAR Vs. UNION OF INDIA (UOI) AND ORS.
|
December 7, 2009 |
R.S. DUBEY Vs. UNION OF INDIA (UOI) AND ORS.
|
October 12, 2009 |
R.S. MISRA Vs. UNION OF INDIA (UOI) AND ORS.
|
July 10, 2009 |
R.S.MISHRA Vs. RANGLAL JAMUDA
|
January 21, 2009 |
RACHAN SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
February 16, 2009 |
RADHA DUBEY Vs. GOVERNMENT OF NATIONAL CAPITAL
|
December 21, 2009 |
RADHIKA NARANG Vs. KARUN RAJ NARANG
|
January 16, 2009 |
RADHIKA SPINNING MILLS LTD Vs. STRESSED ASSETS STABLISATION FUND
|
April 8, 2009 |
RAFI AHMED AND ANR. Vs. STATE
|
April 17, 2009 |
RAGHBIR SINGH Vs. SHEELA WANTI
|
February 18, 2009 |
RAGHUBIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
April 23, 2009 |
RAGHUBIR SINGH Vs. STATE
|
September 4, 2009 |
RAGHUBIR SINGH Vs. STATE
|
April 2, 2009 |
RAGHUBIR SINGH ARORA Vs. D.D.A.
|
April 16, 2009 |
RAGHUNATH PRASAD SAKET Vs. SATYAWATI COLLEGE AND ORS.
|
October 6, 2009 |
RAHIS AHMED Vs. STATE
|
November 30, 2009 |
RAHUL CHAUDHARY Vs. OIL AND NATURAL GAS CORPORATION
|
December 8, 2009 |
RAHULIJEE AND COMPANY P. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 23, 2009 |
RAI SANDEEP Vs. STATE
|
January 27, 2009 |
RAI SINGH Vs. STATE
|
November 24, 2009 |
RAIHAN RAZA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 21, 2009 |
RAJ AND ASSOCIATES Vs. VIDESH SANCHAR VIGAM LIMITED
|
April 29, 2009 |
RAJ CHAUDHARY Vs. DIR OF EDUCATION
|
August 7, 2009 |
RAJ CHAWLA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
January 12, 2009 |
RAJ KHURANA Vs. AMRAWATI MADAN
|
August 18, 2009 |
RAJ KISHORE Vs. STATE
|
July 29, 2009 |
RAJ KISHORE SINGH AND ORS. Vs. THE CENTRAL CIVIL SERVICES BOARD
|
January 16, 2009 |
RAJ KUMAR Vs. THE STATE (N.C.T. OF DELHI)
|
May 21, 2009 |
RAJ KUMAR Vs. STATE
|
April 20, 2009 |
RAJ KUMAR Vs. STATE OF NCT OF DELHI
|
January 28, 2009 |
RAJ KUMAR Vs. STATE
|
September 7, 2009 |
RAJ KUMAR Vs. FINANCIAL COMMISSIONER
|
December 17, 2009 |
RAJ KUMAR @ PAPPU Vs. THE STATE (GOVT. OF NCT) DELHI
|
January 9, 2009 |
RAJ KUMAR @ RAJU Vs. STATE
|
March 25, 2009 |
RAJ KUMAR @ RAJU Vs. STATE
|
November 12, 2009 |
RAJ KUMAR @ RAJU Vs. THE STATE (G.N.C.T. OF DELHI)
|
October 30, 2009 |
RAJ KUMAR ALIAS PAPPU Vs. STATE
|
December 7, 2009 |
RAJ KUMAR ALIAS RAJU Vs. STATE
|
September 9, 2009 |
RAJ KUMAR BANSAL Vs. STATE
|
October 21, 2009 |
RAJ KUMAR JAISWAL Vs. RANGI INTERNATIONAL PVT LTD
|
October 27, 2009 |
RAJ KUMAR KAPOOR Vs. STATE GOVT OF NCT OF DELHI
|
January 27, 2009 |
RAJ KUMAR LINDER Vs. STATE OF NCT OF DELHI
|
April 28, 2009 |
RAJ KUMAR SHARMA Vs. STATE OF DELHI
|
July 30, 2009 |
RAJ KUMARI AND ORS. Vs. SHRI SATNAM SINGH AND ORS.
|
April 13, 2009 |
RAJ RANI BHASIN Vs. STATE
|
April 23, 2009 |
RAJ SINGH Vs. STATE
|
December 15, 2009 |
RAJ SINGH Vs. STATE
|
September 11, 2009 |
RAJ SINGH Vs. M C D
|
October 23, 2009 |
RAJA RAM AND ANR. Vs. THE STATE
|
November 26, 2009 |
RAJALAKSHMI EDUCATIONAL TRUST Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER
|
September 14, 2009 |
RAJAN BABU T.B. HOSPITAL PATIENTS WELFARE SOCIETY REGD. Vs. SAVITRI DEVI
|
May 28, 2009 |
RAJAN NAIR Vs. KRISHNAN ASSOCIATES P LTD
|
August 26, 2009 |
RAJAT BHATIA Vs. ROLI BHATIA
|
November 18, 2009 |
RAJAT PHARMACHEM LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
|
July 24, 2009 |
RAJBIR SINGH Vs. UOI
|
December 8, 2009 |
RAJBIR SINGH Vs. ASHOK KUMAR
|
September 9, 2009 |
RAJBIR SINGH Vs. STATE OF DELHI
|
December 17, 2009 |
RAJEEV CHOUDHARY Vs. STATE
|
May 1, 2009 |
RAJEEV JAGGI AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
November 19, 2009 |
RAJEEV JOSHI Vs. UNION OF INDIA
|
April 23, 2009 |
RAJEEV KUMAR Vs. D.T.C.
|
May 4, 2009 |
RAJEEV KUMAR SINHA Vs. STATE
|
March 13, 2009 |
RAJEEV MEHRA Vs. SUDHIR KUMAR SACHDEV
|
February 6, 2009 |
RAJEEV PREENJA Vs. SARIKA
|
February 26, 2009 |
RAJEEV SHEOPURI Vs. REGISTRAR COOPERATIVE SOCIETIES
|
September 2, 2009 |
RAJENDER KUMAR AND ANR. AND Vs. STATE COUNCIL OF EDUCATION RESEARCH AND TRAINING AND ORS.
|
January 29, 2009 |
RAJENDER KUMAR BANSAL AND ORS. Vs. J.J. JEWELLERS AND ANR.
|
December 23, 2009 |
RAJENDER SINGH Vs. STATE
|
January 16, 2009 |
RAJENDER SINGH Vs. STATE
|
February 16, 2009 |
RAJENDERA SETHIA Vs. GAIL INDIA LIMITED
|
April 30, 2009 |
RAJENDRA KUMAR Vs. GOVT OF NCT OF DELHI
|
April 17, 2009 |
RAJENDRA KUMAR SHUKLA Vs. STATE N.C.T. OF DELHI AND ORS.
|
April 15, 2009 |
RAJESH Vs. STATE
|
April 24, 2009 |
RAJESH Vs. STATE
|
December 21, 2009 |
RAJESH ARORA Vs. STATE
|
March 25, 2009 |
RAJESH BANSAL Vs. PRITAM SINGH
|
January 12, 2009 |
RAJESH BHAGIRTH (DR ) Vs. PRADEEP SETHI
|
November 10, 2009 |
RAJESH GUPTA Vs. MCD
|
August 10, 2009 |
RAJESH JAIN Vs. STATE N CT OF DELHI
|
November 24, 2009 |
RAJESH JOSHI Vs. UOI
|
October 6, 2009 |
RAJESH KUKMAR GARG Vs. J.K. GARG
|
December 7, 2009 |
RAJESH KUMAR Vs. COMMISSIONER OF INCOME TAX
|
April 9, 2009 |
RAJESH KUMAR Vs. DIRECTOR GENERAL BSF
|
November 16, 2009 |
RAJESH KUMAR Vs. GOPAL KRISHAN KAPOOR AND ORS.
|
July 27, 2009 |
RAJESH KUMAR Vs. STATE GOVT. OF NCT OF DELHI
|
August 6, 2009 |
RAJESH KUMAR AGGARWAL Vs. STATE AND ORS.
|
January 28, 2009 |
RAJESH KUMAR BAJAJ Vs. PURSHOTAM LAL BAJAJ AND ORS.
|
July 6, 2009 |
RAJESH KUMAR TIWARI Vs. STATE
|
December 2, 2009 |
RAJESH MAAN Vs. DELHI METRO RAIL CORPORATION
|
November 4, 2009 |
RAJESH MANCHANDA Vs. STATE
|
April 22, 2009 |
RAJESH SHARMA Vs. STATE OF DELHI
|
April 28, 2009 |
RAJESH SHARMA Vs. UNION OF INDIA
|
May 6, 2009 |
RAJESH SHARMA @ PAPPU Vs. STATE OF THE NCT OF DELHI
|
December 1, 2009 |
RAJESH SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 1, 2009 |
RAJESH TYAGI Vs. JAIBIR SINGH
|
June 8, 2009 |
RAJESH TYAGI Vs. JAIBIR SINGH
|
May 28, 2009 |
RAJESH TYAGI Vs. JAIBIR SINGH
|
December 21, 2009 |
RAJESH TYAGI Vs. JAIBIR SINGH
|
December 16, 2009 |
RAJESH TYAGI AND ORS. Vs. JASBIR SINGH AND ORS.
|
July 20, 2009 |
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
|
September 25, 2009 |
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
|
November 5, 2009 |
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
|
May 18, 2009 |
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
|
April 21, 2009 |
RAJESH WIRE INDUSTRIES Vs. UMESH
|
March 20, 2009 |
RAJESHWAR KUMAR Vs. NEM SINGH
|
July 29, 2009 |
RAJESHWAR KUMAR GUPTA Vs. LT. GOVERNOR AND ORS.
|
February 27, 2009 |
RAJIB SAHA Vs. PAUL BERKOWITZ
|
April 29, 2009 |
RAJIB SAHA AND ANR. Vs. PAUL BERKOWITZ
|
July 20, 2009 |
RAJINDER Vs. HARSH VOHRA
|
December 1, 2009 |
RAJINDER ALIAS LAL Vs. STATE
|
July 3, 2009 |
RAJINDER JAINA Vs. CENTRAL INFORMATION COMMISSION
|
November 14, 2009 |
RAJINDER JAINA Vs. CENTRAL INFORMATION COMMISSION
|
November 4, 2009 |
RAJINDER KISHAN GUPTA Vs. GOVERNOR GOVT OF N C T OF DELHI
|
September 8, 2009 |
RAJINDER KUMAR Vs. STATE
|
July 15, 2009 |
RAJINDER KUMAR AND ANIL Vs. STATE AND ANR.
|
March 19, 2009 |
RAJINDER KUMAR GUPTA Vs. ESCORTS SECURITIES LTD.
|
August 13, 2009 |
RAJINDER KUMAR GUPTA Vs. ESCORTS SECURITIES LTD.
|
September 4, 2009 |
RAJINDER SINGH Vs. NARENDER SINGH AND ORS.
|
April 27, 2009 |
RAJINDER SINGH Vs. MANJIT SINGH
|
July 27, 2009 |
RAJINDER SINGH Vs. D D A
|
April 2, 2009 |
RAJINDER SINGH AND ANR. Vs. STATE
|
December 23, 2009 |
RAJINDER SINGH SALUJA Vs. SARBJYOT KAUR SALUJA
|
May 14, 2009 |
RAJINDRA IRON MART Vs. D D A
|
August 21, 2009 |
RAJIV DHAWAN AND ANR. Vs. PHIRTU AND ANR.
|
November 30, 2009 |
RAJIV DHAWAN AND ANR. Vs. PHIRTU AND ANR.
|
August 19, 2009 |
RAJIV KATYAL Vs. STATE
|
July 3, 2009 |
RAJIV KUMAR Vs. REGISTRAR OF COMPANIES NCT OF DELHI
|
May 5, 2009 |
RAJIV NARULA Vs. STATE
|
August 11, 2009 |
RAJIVE STOCK BROKERS LIMITED Vs. SAROJ BALA
|
August 17, 2009 |
RAJKUMAR Vs. UNION OF INDIA
|
December 9, 2009 |
RAJKUMAR @ LINDER Vs. STATE OF THE NCT OF DELHI
|
December 21, 2009 |
RAJNEESH BHOLA Vs. D.D.A.
|
April 24, 2009 |
RAJNEESH KLER Vs. STATE
|
January 28, 2009 |
RAJNI DEVI Vs. UNION OF INDIA (UOI) AND ORS.
|
August 18, 2009 |
RAJNI PALRIWALA Vs. D. MOHAN
|
April 22, 2009 |
RAJNISH AGGARWAL Vs. ANANTAM
|
November 26, 2009 |
RAJNISH GOENKA Vs. RAJ KUMAR GUPTA
|
October 27, 2009 |
RAJPAL Vs. STATE
|
October 30, 2009 |
RAJU Vs. STATE
|
April 2, 2009 |
RAJU SHARMA Vs. SAYONA PRINTERS
|
February 4, 2009 |
RAJVEER FOOD MARKETING I PVT LTD Vs. AMRIT BANASPATI COMPANY LTD
|
December 2, 2009 |
RAJWANTI Vs. KISHAN CHAND SHEHRAWAT
|
May 20, 2009 |
RAKBRO INDUSTRIAL CORPORATION Vs. RAJENDER PRASHAD
|
July 21, 2009 |
RAKESH Vs. STATE OF DELHI
|
January 28, 2009 |
RAKESH BALA ANEJA Vs. J.S. SOOD
|
October 30, 2009 |
RAKESH BHATIA Vs. PARMOD SHARMA
|
April 21, 2009 |
RAKESH BHHATIA Vs. PRAMOD SHARMA
|
July 20, 2009 |
RAKESH KR. KAPOOR AND ORS. Vs. COMPETENT AUTHORITY AND ORS.
|
March 26, 2009 |
RAKESH KUMAR Vs. UMESH KUMAR
|
April 16, 2009 |
RAKESH KUMAR Vs. STATE
|
March 18, 2009 |
RAKESH KUMAR Vs. STATE
|
August 27, 2009 |
RAKESH KUMAR Vs. PRATAP SINGH
|
February 6, 2009 |
RAKESH KUMAR GAUR Vs. VIPIN GAUR
|
March 12, 2009 |
RAKESH KUMAR GUPTA Vs. MCD
|
October 28, 2009 |
RAKESH KUMAR GUPTA Vs. STATE
|
September 18, 2009 |
RAKESH KUMAR SHARMA AND SONS Vs. SARAF PROJECTS PVT LTD
|
May 27, 2009 |
RAKESH KUMAR YADAV Vs. UOI
|
December 8, 2009 |
RAKESH MADAN Vs. RAJASTHAN FINANCIAL
|
January 13, 2009 |
RAKESH MAHENDRU Vs. LABOUR COMMISSIONER WEST
|
October 27, 2009 |
RAKESH PANDEY Vs. GOVT. OF NCT DELHI AND ORS.
|
August 31, 2009 |
RAKHI Vs. G.E. MONEY FINANCIAL SERVICES LTD. AND ANR.
|
August 13, 2009 |
RAM AVTAR SHARMA Vs. MAHARAJA AGRASEN COLLEGE
|
September 4, 2009 |
RAM AVTAR TYAGI Vs. STATE NCT OF DELHI
|
December 15, 2009 |
RAM BABOO DUBEY AND ANR. Vs. HARYANA ROADWAYS AND ANR.
|
July 29, 2009 |
RAM BABU Vs. STATE
|
August 21, 2009 |
RAM BABU MISHRA Vs. SECRETARY STATE TRANSPORT AUTHORITY GOVT OF NCT OF DELHI
|
September 11, 2009 |
RAM BARAN Vs. STATE
|
July 31, 2009 |
RAM BHAGAT RAM Vs. STATE
|
February 24, 2009 |
RAM CHANDER Vs. STATE GOVT OF NCT OF DELHI
|
May 4, 2009 |
RAM CHANDER Vs. DELHI TRANSPORT CORPORATION
|
July 16, 2009 |
RAM CHANDER AND ORS. Vs. TIRATH SINGH AND ORS.
|
October 27, 2009 |
RAM CHANDER EDUCATION SOCIETY Vs. ASHOK KUMAR NIGAM
|
August 17, 2009 |
RAM CHANDER RAI Vs. KHOSLA AUTOMOTIVE PVT LTD
|
October 26, 2009 |
RAM CHANDRA KRISHAN CHANDRA FANTASY AND ORS. Vs. RAJ ENTERPRISES AND ORS.
|
September 25, 2009 |
RAM DAYAL Vs. STATE
|
March 3, 2009 |
RAM KALAN Vs. STATE
|
July 27, 2009 |
RAM KARAN Vs. STATE DELHI ADMN
|
December 4, 2009 |
RAM KISHAN Vs. MANAGEMENT OF AMERICAN EXPRESS BANKING
|
December 18, 2009 |
RAM KISHAN Vs. STATE
|
August 18, 2009 |
RAM KISHAN Vs. MANAGEMENT OF AMERICAN EXPRESS BANKING CORPORATION
|
August 27, 2009 |
RAM KISHAN S/O LATE ASHA RAM Vs. ADMINISTRATOR UNION TERRITORY OF DELHI RAJ NIWAS
|
November 23, 2009 |
RAM KISHAN YADAV Vs. UOI
|
December 18, 2009 |
RAM KISHORE Vs. RAM SARAN AND ORS.
|
May 29, 2009 |
RAM KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
August 6, 2009 |
RAM KUMAR Vs. COMMR. OF POLICE AND ORS.
|
August 18, 2009 |
RAM KUMAR R. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 23, 2009 |
RAM KUMAR SHREE KISHAN Vs. D.D.A.
|
October 13, 2009 |
RAM LAL AND ANR. Vs. ARJAN DASS AND ORS.
|
April 13, 2009 |
RAM LAL BHARGAV @ VASUDEV @ GUPTA Vs. STATE
|
October 23, 2009 |
RAM MEHAR SINGH Vs. THE NEW INDIA ASSURANCE LTD. AND ORS.
|
April 20, 2009 |
RAM MURTHI Vs. STATE NCT OF DELHI
|
August 11, 2009 |
RAM MURTI DEVI Vs. STATE OF HARYANA
|
September 3, 2009 |
RAM MURTI GOEL Vs. DARSHAN SINGH
|
November 4, 2009 |
RAM NATH SURAJ SINGH AND RISHI KUMAR Vs. N.D.M.C. AND ANR.
|
January 16, 2009 |
RAM NIWAS Vs. STATE
|
October 22, 2009 |
RAM PAL Vs. BANWARI LAL AND ORS.
|
April 13, 2009 |
RAM PARKASH SON OF SHRI HANS RAJ Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY DEPARTMENT OF AGRICULTURAL RESEARCH AND EDUCATION MINISTRY OF AGRICULTURE AND ORS.
|
August 3, 2009 |
RAM PARWAR Vs. STATE OF DELHI AND ORS.
|
May 13, 2009 |
RAM PAT (SINCE DECEASED) THROUGH LR. SH. RAJENDRA KUMAR, Vs. KHAZANI (SINCE DECEASED) THROUGH LRS. LAL SINGH BABU LAL
|
December 15, 2009 |
RAM PRAKASH Vs. D.N. SHRIVASTAVA
|
August 21, 2009 |
RAM PRAKASH @ RAJU KHARKAR AND RAJESH @ RAJA Vs. THE STATE
|
January 22, 2009 |
RAM PRATAP BARASIA Vs. INDO RAMA SYNTHETICS INDIA LTD
|
November 3, 2009 |
RAM PYARI ANAND Vs. NATIONAL INSURANCE CO LTD
|
December 8, 2009 |
RAM RATTI Vs. OM PARKASH
|
March 25, 2009 |
RAM SEWAK GUPTA Vs. GOVT OF NCT OF DELHI
|
November 9, 2009 |
RAM SINGH Vs. MANAGEMENT OF DELHI TRANSPORT CORPORATION
|
July 16, 2009 |
RAM SINGH Vs. STATE
|
February 12, 2009 |
RAM SWAROOP Vs. STATE GNCT OF DELHI
|
May 4, 2009 |
RAMA KANT Vs. UNIVERSITY OF DELHI
|
September 25, 2009 |
RAMA PANDEY Vs. UNION OF INIDA
|
July 22, 2009 |
RAMA SHANKAR Vs. STATE
|
February 17, 2009 |
RAMAI Vs. BACHCHU SINGH
|
August 19, 2009 |
RAMAKANT JHA Vs. STATE
|
December 4, 2009 |
RAMAN KUMAR SHARMA ALIAS A K A PANDIT Vs. UNION OF INDIA
|
May 28, 2009 |
RAMBIR SINGH Vs. STATE (GOVERNMENT OF THE NCT OF DELHI)
|
October 8, 2009 |
RAME Vs. DHANPAL
|
November 6, 2009 |
RAME AND ORS. Vs. DHANPAL
|
July 6, 2009 |
RAMESH Vs. STATE (GOVT. OF NCT)
|
December 21, 2009 |
RAMESH AHUJA Vs. RAM NATH JAIN
|
April 1, 2009 |
RAMESH BHATIJA Vs. UNION OF INDIA
|
September 1, 2009 |
RAMESH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
|
October 28, 2009 |
RAMESH CHAND DANG Vs. B.S.E.S.RAJDHANI POWER LTD
|
January 7, 2009 |
RAMESH CHAND GUPTA Vs. UNION OF INDIA
|
February 6, 2009 |
RAMESH CHAND YADAV Vs. SECRETARY LABOUR GOVT OF NCT OF DELHI
|
May 12, 2009 |
RAMESH CHANDER DUBEY Vs. DIRECTOR OF EDUCATION
|
March 23, 2009 |
RAMESH CHANDER SETHI Vs. INDER MOHAN SETHI
|
August 12, 2009 |
RAMESH CHANDER SIBBAL Vs. STATE GOVT OF NCT OF DELHI
|
August 13, 2009 |
RAMESH CHANDRA Vs. C B I
|
March 25, 2009 |
RAMESH KUMAR Vs. VIKRANT MALHOTRA
|
January 7, 2009 |
RAMESH KUMAR Vs. STATE (GOVT. OF NCT DELHI)
|
February 2, 2009 |
RAMESH KUMAR Vs. THE STATE
|
November 20, 2009 |
RAMESH KUMAR Vs. REGIONAL MANAGER P.N.B.
|
January 16, 2009 |
RAMESH KUMAR Vs. STATE
|
February 26, 2009 |
RAMESH KUMAR ALIAS HAMESHI Vs. STATE OF DELHI
|
August 31, 2009 |
RAMESH KUMAR ALIAS RAMESHWAR Vs. STATE
|
July 24, 2009 |
RAMESH KUMAR DUTTA Vs. DELHI AUTO & GENERAL FINANCE (P) LTD.
|
August 24, 2009 |
RAMESH KUMAR JAIN Vs. SANDEEP JAIN
|
February 17, 2009 |
RAMESH KUMAR MAINI Vs. UNITED INSURANCE CO. LTD.
|
July 22, 2009 |
RAMESHWAR DAYAL Vs. DELHI TRANSPORT CORPORATION
|
December 11, 2009 |
RAMESHWAR PRASAD GUPTA AND ANR. Vs. MCD AND ORS.
|
October 6, 2009 |
RAMESHWAR SINGH Vs. UNION OF INDIA
|
November 25, 2009 |
RAMNATH INTERNATIONAL CONSTRUCTION (P) LTD. Vs. UNION OF INDIA (UOI) THROUGH NORTHERN RAILWAY
|
January 19, 2009 |
RAMNORD RESEARCH LAB PVT. LTD Vs. RANVIR KUMAR
|
November 6, 2009 |
RAMPARKASH Vs. SURESHWATI
|
May 28, 2009 |
RAMU Vs. STATE OF DELHI (NCT) AND ORS.
|
May 5, 2009 |
RAMU PASWAN Vs. STATE
|
May 18, 2009 |
RAMVEER Vs. STATE NCT OF DELHI
|
December 1, 2009 |
RAMVIR Vs. STATE
|
November 4, 2009 |
RAN SINGH AND ORS. Vs. ORIENTAL INSURANCE CO. AND ORS.
|
April 20, 2009 |
RANA PARTAP Vs. STATE
|
February 6, 2009 |
RANBAXY LABORATORIES LIMITED Vs. UNION OF INDIA
|
December 18, 2009 |
RANBAXY LABORATORIES LTD Vs. MUNNA LAL
|
July 30, 2009 |
RANBAXY LABORATORIES LTD. Vs. HIMANSHU KR. SHARMA
|
February 4, 2009 |
RANBIR KAUSHIK Vs. BSES R P LTD
|
August 18, 2009 |
RANBIR KUMAR Vs. UOI
|
December 3, 2009 |
RANBIR SINGH KHARAB Vs. STATE NCT OF DELHI
|
May 27, 2009 |
RANDHIR KUMAR SHARMA Vs. UNION OF INDIA
|
March 18, 2009 |
RANDHIR SINGH Vs. STATE
|
November 6, 2009 |
RANI PARVATI DEVI Vs. TURNER MORRISON LTD
|
October 15, 2009 |
RANI PARVATI DEVI AND ANR. Vs. TURNER MORRISON LTD. AND ORS.
|
March 6, 2009 |
RANJANA Vs. MANAGER, CITY PUBLIC CO EDUCATION MIDDLE SCHOOL
|
February 11, 2009 |
RANJEET SINGH GILL Vs. STATE
|
February 24, 2009 |
RANJIT KAUR Vs. G S SANDHU
|
August 3, 2009 |
RANJIT RAJ Vs. SANJAY MISHRA
|
November 27, 2009 |
RANVEER SINGH RAJPOOT Vs. GOVT OF NCT OF DELHI & ORS
|
December 15, 2009 |
RANVIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
September 7, 2009 |
RAPTI CONTRACTORS Vs. RELIANCE ENERGY LTD
|
February 10, 2009 |
RARE CREATIONS LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
|
April 16, 2009 |
RARIPUR ROTOCAST RAVI AND CO Vs. UNION OF INDIA
|
July 29, 2009 |
RASAL SINGH Vs. DELHI ADMINISTRATION
|
July 16, 2009 |
RASHID KHAN Vs. STATE
|
August 24, 2009 |
RASHIMA VERMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 23, 2009 |
RASHMI DHARA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
May 30, 2009 |
RATAN ALIAS RATANIA Vs. STATE
|
September 18, 2009 |
RATNA COMMERCIAL ENTERPRISES LTD. Vs. VASU TECH LTD. AND ORS.
|
November 26, 2009 |
RATTAN KUMAR GOEL Vs. STATE
|
September 24, 2009 |
RATTAN LAL AGGARWAL Vs. UNION OF INDIA
|
December 16, 2009 |
RAVI Vs. STATE
|
March 18, 2009 |
RAVI AGGARWAL Vs. ANIL JAGOTA
|
March 26, 2009 |
RAVI AGGARWAL Vs. ANIL JAGOTA
|
May 18, 2009 |
RAVI BHARTI SIKSHA SAMITTEE Vs. MADHUKAR GUPTA
|
July 29, 2009 |
RAVI GUPTA, PARTNER, S.B. CABLES Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
November 19, 2009 |
RAVI KANT SETHI Vs. STATE
|
March 5, 2009 |
RAVI KUMAR Vs. STATE NCT OF DELHI
|
February 25, 2009 |
RAVI OBEROI Vs. JINDAL LEASE FINANCE LTD
|
May 25, 2009 |
RAVI PARKASH Vs. STATE
|
March 25, 2009 |
RAVI RAJ GUPTA Vs. HANS RAJ GUPTA AND CO P LTD
|
February 17, 2009 |
RAVI SHANKAR SHARMA Vs. STATE OF NCT OF DELHI
|
April 18, 2009 |
RAVI SHARMA Vs. STATE
|
August 11, 2009 |
RAVINDER GARG Vs. GOVT OF NCT OF DELHI
|
February 6, 2009 |
RAVINDER KISHORE SINHA Vs. MANJULA BHUSHAN
|
November 9, 2009 |
RAVINDER KUMAR Vs. DELHI SUBORDINATE SELECTION BOARD
|
May 18, 2009 |
RAVINDER KUMAR Vs. GULSHAN KUMAR SOHI
|
May 4, 2009 |
RAVINDER KUMAR Vs. CENTRAL INFORMATION COMMISSIONER AND ORS.
|
October 13, 2009 |
RAVINDER KUMAR AGRAWAL Vs. PUNJAB NATIONAL BANK
|
July 3, 2009 |
RAVINDER PRAKASH PUNJ Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LIMITED
|
February 3, 2009 |
RAVINDER SINGH Vs. MAHAMAYA BUILDERS PVT. LTD. AND ORS.
|
March 24, 2009 |
RAVINDER SINGH Vs. VIMLESH AND ORS.
|
September 7, 2009 |
RAVINDER SINGH Vs. DDA
|
October 22, 2009 |
RAVINDER SINGH Vs. NARESH KUKREJA
|
May 11, 2009 |
RAVINDER SINGH Vs. INDIAN OIL CORPORATION LTD
|
January 19, 2009 |
RAVINDER SINGH CHAUHAN Vs. PRASHANT MAMGAIN
|
September 7, 2009 |
RAVINDRA KISHORE SINHA Vs. MANJULA BHUSHAN
|
December 4, 2009 |
RAVINDRA PAL SINGH Vs. SURENDRA PAL SINGH
|
January 19, 2009 |
RAVVA OIL Vs. UNION OF INDIA
|
August 4, 2009 |
RAYAN THRU ITS MOTHER RIDHIMA JUNEJA Vs. P.N. JUNEJA
|
September 18, 2009 |
REAR PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI
|
November 18, 2009 |
REBA SHEE AND ORS. Vs. TAJ PAL AND ORS.
|
May 6, 2009 |
RECKITT BENCKISER INDIA LTD Vs. WYETH LIMITED
|
August 7, 2009 |
REEBOK INDIA COMPANY Vs. UNION OF INDIA
|
August 31, 2009 |
REGENT AUTOMOBILES P. LTD., Vs. GOVT. OF N.C.T. OF DELHI THR. SECRETARY AND ORS.
|
January 16, 2009 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PARK HOTEL PVT LTD
|
August 13, 2009 |
REGISTRAR UNIVERSITY OF DELHI Vs. STATE
|
February 6, 2009 |
REGISTRAR, UNIVERSITY OF DELHI Vs. STATE AND ORS.
|
October 6, 2009 |
REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. REGISTRAR COOPERATIVE SOCIETIES AND ANR.
|
August 26, 2009 |
REHMAN Vs. STATE
|
February 26, 2009 |
REHMAT ALI Vs. STATE
|
February 25, 2009 |
REHNA JALIS Vs. JITENDER
|
January 16, 2009 |
REINZ TALBROS LIMITED Vs. KOSTUB INVESTMENTS LIMITED AND ORS.
|
March 18, 2009 |
REKHA Vs. GANGA RAM NATH AND ORS.
|
July 7, 2009 |
REKHA Vs. STATE NCT OF DELHI
|
February 6, 2009 |
RELIANCE BIG ENTERTAINMENT Vs. PERCEPT LTD
|
January 23, 2009 |
RELIANCE ENTERPRISES Vs. BHARAT SANCHAR NIGAM LTD
|
May 1, 2009 |
RELIANCE GENERAL INSURANCE CO LTD Vs. USHA DEVI
|
August 17, 2009 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RACHAN DEVI AND ORS.
|
August 26, 2009 |
RELIANCE INFRASTRUCTURE LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
December 16, 2009 |
RELIGARE SECURITIES LTD. Vs. HOSHANG K. VAJIFDAR AND ORS.
|
March 24, 2009 |
RELIGARE SECURITIES LTD. Vs. MR. OM SINGH DESWAL
|
December 16, 2009 |
RENAISSANCE HOTEL HOLDINGS Vs. B VIHAYA SAI
|
February 9, 2009 |
RENASONICE SOLUTION LTD Vs. VOLTAS LTD
|
February 9, 2009 |
RENU JUDGE Vs. NANIK TIRATH MULCHANDANI
|
March 17, 2009 |
RENU NAGAR Vs. ANUP SING KHOSLA
|
January 14, 2009 |
RENU SINGH Vs. RAJIV RASTOGI
|
October 13, 2009 |
RENUJIT KAUR Vs. UOI
|
August 7, 2009 |
REPUBLIC CONSTRUCTION CO. Vs. DDA
|
July 13, 2009 |
RESIDENT WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
|
September 16, 2009 |
RHIZOME DISTILLERIES P LTD Vs. PERNOD RICARD S A FRANCE
|
October 23, 2009 |
RICHA AND CO. Vs. TRD KOTHAI
|
March 18, 2009 |
RICHA AND CO. Vs. D. NIRMALA
|
March 18, 2009 |
RING ROAD CAR CLINIC Vs. H.L. ADVANI
|
April 18, 2009 |
RING ROAD CAR CLINIC BURMAH SHELL PETROL PUMP Vs. H L ADVANI
|
April 10, 2009 |
RISAL SINGH AND ORS. Vs. UNION OF INDIA (UOI)
|
April 2, 2009 |
RISAL SINGH, Vs. D.S.I.D.C. AND ANR.
|
August 26, 2009 |
RISHI ALIAS BABBAL Vs. STATE
|
August 6, 2009 |
RISHI PAL Vs. CHANDER BHAN AND ANR.
|
December 18, 2009 |
RISHI PRAKASH Vs. FINANCIAL COMMISSIONER
|
April 8, 2009 |
RITA KHATTAR Vs. R. SINGH
|
April 6, 2009 |
RITA SIKKA Vs. UNION OF INDIA (UOI) THR. SECY. MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
|
February 2, 2009 |
RITA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 11, 2009 |
RITES LIMITED Vs. JMC PROJECTS INDIA LTD
|
March 18, 2009 |
RITES LIMITED Vs. RAMJEE POWER CONSTRUCTION LIMITED
|
August 21, 2009 |
RITESH JAIN Vs. STATE
|
February 18, 2009 |
RITESH MITTAL @ SHAHI AND NARENDER CHAUHAN @ GUDDU Vs. STATE
|
May 20, 2009 |
RITIKA JHANJI Vs. RAGHBIR SINGH SEHGAL
|
May 12, 2009 |
RITIKA JHANJI Vs. RAGHBIR SINGH SEHGAL
|
May 21, 2009 |
RITIKA PVT LTD Vs. OMAXE CONSTRUCTION LTD
|
December 22, 2009 |
RITIKA PVT LTD Vs. OMAXE CONSTRUCTION LTD
|
November 23, 2009 |
RITMAY BUILDERS PVT LTD Vs. PRATAP DUBE
|
August 12, 2009 |
RITNAND BALVED EDUCATION FOUNDATION Vs. DDA
|
September 22, 2009 |
RIYASAT ALI Vs. MUNICIPAL CORPORATION OF DELHI
|
December 8, 2009 |
RIYAZUDDIN Vs. STATE DELHI ADMINISTRATION
|
October 28, 2009 |
RIZZOLI/CORRIERE DELLA SERA QUOTIDIANI S.P.A. Vs. DEVIKA CHITRA
|
March 2, 2009 |
ROCKLITE RESINS AND CHEMICALS (P) LTD. AND ORS. Vs. ARINITS SALES (P) LTD.
|
May 18, 2009 |
ROHAN TOMAR Vs. UNIVERSITY OF DELHI
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September 4, 2009 |
ROHIMA KHATOON Vs. STATE OF HARYANA
|
August 13, 2009 |
ROHIT CHANDER Vs. DELHI DEVELOPMENT AUTHORITY
|
July 20, 2009 |
ROHIT DHUPAR Vs. LT GOVERNOR
|
March 3, 2009 |
ROHIT SHEKHAR Vs. NARAYAN DUTT TIWARI
|
November 3, 2009 |
ROHTAS AND TWO ORS. Vs. STATE AND ANR.
|
February 19, 2009 |
ROHTAS SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 14, 2009 |
ROHTASH Vs. THE STATE
|
May 12, 2009 |
ROLEX SA Vs. ALEX JEWELLERY PVT LTD
|
April 9, 2009 |
ROLLAND WILIAMS Vs. J ALEXANDER
|
January 28, 2009 |
ROOP CHAND Vs. STATE
|
December 3, 2009 |
ROOP CHAND BAJAJ Vs. STATE
|
January 15, 2009 |
ROOP LAL Vs. STATE
|
November 12, 2009 |
ROOPA ARORA Vs. NEW INDIA ASSURANCE CO
|
August 20, 2009 |
ROSHAN LAL Vs. MAN MOHAN KAUR
|
December 15, 2009 |
ROSHAN LAL GUPTA Vs. PARASRAM HOLDINGS PVT LTD
|
February 11, 2009 |
ROSHIN LAL GUPTA AND SONS PVT LTD Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION
|
March 6, 2009 |
ROSHNI DEVI Vs. RAJINDER KUMAR
|
December 11, 2009 |
ROSHNI ENTERPRISES THR. ITS PROPRIETOR Vs. UNION OF INDIA (UOI) AND ORS.
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May 19, 2009 |
RUBALJIT SINGH Vs. KANZ OVERSEAS AND ANR.
|
November 20, 2009 |
RUCHI AGARWAL Vs. MINISTRY OF HUMAN RESOURCES AND DEVELOPMENT AND ORS.
|
August 13, 2009 |
RUCHI TALREJA Vs. STATE
|
May 11, 2009 |
RUKHSAR Vs. STATE OF NCT OF DELHI
|
April 9, 2009 |
RUPENDRA GREWAL Vs. V C DELHI DEVELOPMENT AUTHORITY
|
September 3, 2009 |
S BEDI CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
May 22, 2009 |
S C BHATIA Vs. UNIVERSITY OF DELHI
|
September 11, 2009 |
S C JOHNSON AND SON INC Vs. BUCHANAN GROUP PTY LTD
|
December 8, 2009 |
S HARINDER SINGH Vs. S NIRMAL SINGH
|
November 10, 2009 |
S K BHARTI Vs. STATE OF NCT OF DELHI
|
May 19, 2009 |
S K GARG Vs. SKY CITY HOTELS P LTD
|
September 7, 2009 |
S K INDUSTRIES PVT LTD Vs. DIPAK GHOSH ALIAS MANA DA TRADING
|
December 4, 2009 |
S K MALHOTRA Vs. MAN MOHAN MODI
|
November 6, 2009 |
S K MARWAHA Vs. AIRPORTS AUTHORITY OF INDIA
|
January 30, 2009 |
S K MITTAL Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
|
May 5, 2009 |
S K MITTAL Vs. UNION OF INDIA
|
May 26, 2009 |
S K MITTAL Vs. UNION OF INDIA
|
August 25, 2009 |
S K SHARMA Vs. UNION OF INDIA
|
February 11, 2009 |
S KIRPAL SINGH Vs. INDERJEET KAUR
|
December 15, 2009 |
S KUMAR INVESTMENT AND PROPERTIES Vs. D D RESORTS PVT LTD
|
October 21, 2009 |
S MALKINDER SINGH Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE
|
April 22, 2009 |
S N MURTHI Vs. UNION OF INDIA
|
December 2, 2009 |
S N P PUNJ Vs. V P PUNJ
|
March 3, 2009 |
S N TIWARI Vs. GOVT OF NCT DELHI
|
August 20, 2009 |
S PUTTASWAMY Vs. UNION OF INDIA
|
December 10, 2009 |
S R BATLIBOI Vs. DEPARTMENT OF INCOME TAX INVESTIGATION
|
May 27, 2009 |
S R P INDUSTRIES LTD Vs. GEA PROCESS ENGG LTD
|
March 2, 2009 |
S S CHAUDHARY Vs. STATE
|
April 9, 2009 |
S S GOKUL KRISHNAN Vs. STATE
|
February 6, 2009 |
S S JASPAL Vs. SAVITA GULATI
|
March 27, 2009 |
S. BEDI CONSTRUCTION CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
May 13, 2009 |
S. ELHENCE Vs. GENERAL MANAGER (OPERATIONS) STATE BANK OF INDIA
|
September 22, 2009 |
S. HARDEV SINGH AKOI AND ANR Vs. S. JASDEV SINGH AND ORS.
|
September 7, 2009 |
S. LATA SEKHAR AND ORS. Vs. BHANWAR LAL AND ORS.
|
August 27, 2009 |
S. TEL LTD. Vs. UNION OF INDIA (UOI)
|
July 1, 2009 |
S.B. CONSTRUCTION Vs. GENERAL MANAGER, NORTHERN RAILWAY AND ANR.
|
January 27, 2009 |
S.B. VERMA CONSTRUCTION CO. Vs. TEKNOW CONSULTANTS AND ENGINEERS PVT. LTD. AND ANR.
|
July 6, 2009 |
S.C. SAHA Vs. UNION OF INDIA (UOI) AND ORS.
|
November 16, 2009 |
S.I. DR. MOHINDER PAL BHARDWAJ S/O SHRI BRAHM PRAKASH Vs. LT. GOVERNOR OF DELHI,
|
July 27, 2009 |
S.J. CHAUDHARY Vs. CBI
|
May 15, 2009 |
S.K. BAHADUR Vs. DIRECTOR, ENFORCEMENT DIRECTORATE
|
March 13, 2009 |
S.K. BATRA Vs. Y.P. BATRA AND ORS.
|
March 2, 2009 |
S.K. GROVER AND CO. Vs. UNION OF INDIA (UOI)
|
November 12, 2009 |
S.K. MITTAL Vs. KALINGA ESTATE (P) LTD
|
August 11, 2009 |
S.K. PAHWA Vs. MANOJ KUMAR
|
May 13, 2009 |
S.K. RATTAN Vs. UNION OF INDIA
|
May 21, 2009 |
S.M. INTERNATIONAL Vs. CESTAT
|
August 10, 2009 |
S.N.F. ALLOYS PVT. LTD Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
|
August 7, 2009 |
S.P. GUPTA Vs. RUCHI AGARWAL
|
March 3, 2009 |
S.P. MANGLA Vs. EXPORT INSPECTION COUNCIL OF INDIA AND ORS.
|
October 6, 2009 |
S.P. SINGLA CONSTRUCTIONS PVT. LTD. A REGISTERED COMPANY UNDER THE COMPANIES ACT THROUGH MR. S.P. SINGLA AND MR. S.P. SINGLA MANAGING DIRECTOR Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY MINISTRY OF RAILWAYS AND ORS.
|
March 18, 2009 |
S.P.S. RANA Vs. THE MANAGING DIRECTOR MTNL AND ORS.
|
May 15, 2009 |
S.R. BAHUGUNA Vs. ALL INDIA WOMEN'S CONFERENCE
|
October 30, 2009 |
S.R. GUPTA Vs. DIRECTOR BUREAU OF INDIAN STAN AND ORS.
|
January 16, 2009 |
S.S. AGARWAL Vs. UNION OF INDIA (UOI) AND ANR.
|
January 20, 2009 |
SABAL SINGH Vs. STATE
|
May 21, 2009 |
SABAR BHATTI Vs. STATE
|
February 2, 2009 |
SABH INFRASCTRUCTURES LTD Vs. JAY SHREE BAGLEY
|
December 23, 2009 |
SABIR Vs. STATE NCT OF DELHI
|
October 29, 2009 |
SACHDEVA AND SONS INDUSTRIES PVT. LTD Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
February 20, 2009 |
SACHIN GANDAS Vs. GAON SABHA MEHRAULI
|
April 1, 2009 |
SACHIN JOSHI PRODUCTS INDIA PVT LTD Vs. UNITED DISTILLERS PLC
|
December 23, 2009 |
SACHIN KUMAR SARAF Vs. STATE
|
October 7, 2009 |
SACHIN KUMAR SARAF Vs. STATE AND ORS.
|
August 12, 2009 |
SACHIN RAVINDRAN Vs. NAEEM
|
July 27, 2009 |
SADARAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 27, 2009 |
SADHANA SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
January 15, 2009 |
SADHNA GUPTA Vs. R C GUPTA
|
August 10, 2009 |
SADHU SUNDER SINGH WELFARE SOCIETY Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 7, 2009 |
SAGA DEPARTMENTAL STORES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2009 |
SAGAR Vs. M C D
|
October 22, 2009 |
SAGAR APARTMENT FLAT OWNERS SOCIETY Vs. SEQUOIA CONST P. LTD
|
July 23, 2009 |
SAHAN INSTITUTE FEDERATION Vs. RANJIT SINGH
|
July 28, 2009 |
SAHARA INDIA FINANCIAL CORP. Vs. COMMISSIONER OF INCOME TAX
|
July 7, 2009 |
SAHIB SINGH Vs. STATE
|
October 7, 2009 |
SAIL EX EMPLOYEES ASSOCIATION Vs. STEEL AUTHORITY OF INDIA LTD
|
August 13, 2009 |
SAINATH ENTERPRISES Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. AND ORS.
|
July 1, 2009 |
SAINATH ENTERPRISES PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 17, 2009 |
SAINT GOBAIN GLASS INDIA LTD Vs. UNION OF INDIA
|
May 27, 2009 |
SAIRA BANO Vs. NARAIN
|
November 16, 2009 |
SAJAN ALIAS SONU Vs. STATE
|
September 25, 2009 |
SAJHA Vs. NATIONAL INSURANCE CO LTD
|
August 19, 2009 |
SAJJAN KUMAR Vs. STATE
|
April 2, 2009 |
SAJO AND ANR. Vs. CHANDER AND ORS.
|
April 20, 2009 |
SAKSHAM PROMOTERS INDIA P LTD Vs. GOVT OF NCT OF DELHI
|
September 8, 2009 |
SALMAN KHURSHID Vs. DELHI PUBLIC SCHOOL SOCIETY
|
October 27, 2009 |
SALONI ARORA Vs. STATE
|
May 29, 2009 |
SALTER INDIA PRIVATE LTD Vs. RAKESH NAYYAR
|
September 25, 2009 |
SALVIA INTERNATIONAL Vs. AIMIL PHARMACEUTICALS (INDIA) LTD.
|
December 14, 2009 |
SAMBHAJI LAL SURVE Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 9, 2009 |
SAMBHAVANA Vs. DELHI UNIVERSITY
|
December 17, 2009 |
SAMBHAVANA ORGANIZATION Vs. RASHTRIYA VIRJANAND ANDH KANYA VIDYALAYA SOCIETY
|
April 16, 2009 |
SAMEER KARNANI Vs. STATE
|
February 6, 2009 |
SAMEER MAGOO Vs. VIJAY KR. MAGOO
|
November 20, 2009 |
SAMHO GUNYOUNG CO LTD Vs. FLAKT INDIA LTD
|
July 3, 2009 |
SAMPARK INDUSTRIES LTD Vs. BALAJI POLYMERS
|
May 28, 2009 |
SAMPAT Vs. STATE
|
August 27, 2009 |
SAMRAT PRESS Vs. UOI
|
July 23, 2009 |
SAN A TRADING CO LTD Vs. I C TEXTILES LTD
|
August 4, 2009 |
SANATANA DHARAM WORLD UNIVERSTITY TRUST Vs. M MUTHU
|
October 27, 2009 |
SANDEEP Vs. STATE
|
September 9, 2009 |
SANDEEP Vs. NATIONAL INSURANCE CO LTD & ANR
|
January 15, 2009 |
SANDEEP COOPERATIVE SOCIETY Vs. MANOHAR SINGH
|
January 27, 2009 |
SANDEEP KHANNA SOLE PROP. OF KRIPA OVERSEAS Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD.
|
December 4, 2009 |
SANDIP SOOD Vs. D.D.A.
|
March 5, 2009 |
SANGEETA PAUL Vs. STATE
|
April 2, 2009 |
SANIYA SIDDIQUI Vs. UNIVERSITY OF DELHI
|
July 30, 2009 |
SANJANA KAPOOR Vs. DALMIA RESORTS INTL PVT LTD
|
February 9, 2009 |
SANJAY Vs. STATE
|
March 17, 2009 |
SANJAY Vs. STATE
|
May 29, 2009 |
SANJAY Vs. STATE
|
December 16, 2009 |
SANJAY Vs. THE STATE OF NCT DELHI
|
December 21, 2009 |
SANJAY Vs. STATE
|
January 23, 2009 |
SANJAY Vs. STATE (NCT OF DELHI)
|
September 24, 2009 |
SANJAY BHATIA Vs. V K PRABHAKAR
|
May 26, 2009 |
SANJAY BHATIA Vs. V K PRABHAKAR
|
May 12, 2009 |
SANJAY KAPOOR Vs. STATE
|
February 5, 2009 |
SANJAY KAPOOR S/O LATE V.N. KAPOOR Vs. KIRYANA COMMITTEE (REGD.) THROUGH AUTHORIZED REPRESENTATIVE, SH. RAKESH KUMAR BHATIA AND MR. R.C. KAPOOR
|
September 2, 2009 |
SANJAY KUMAR Vs. THE UNION OF INDIA (UOI) AND ANR.
|
September 18, 2009 |
SANJAY KUMAR Vs. THE STATE
|
April 13, 2009 |
SANJAY KUMAR @ PRADEEP KUMAR Vs. STATE OF DELHI
|
January 19, 2009 |
SANJAY KUMAR GANDHI Vs. UNION OF INDIA (UOI) AND
|
July 22, 2009 |
SANJAY KUMAR GUPTA Vs. STATE
|
September 7, 2009 |
SANJAY KUMAR JAIN Vs. STATE
|
November 12, 2009 |
SANJAY SINGH SANDHU Vs. STATE
|
August 28, 2009 |
SANJAY TYAGI Vs. GOVERNMENT OF NCT OF DELHI
|
May 21, 2009 |
SANJEEV Vs. STATE
|
September 14, 2009 |
SANJEEV Vs. STATE
|
March 4, 2009 |
SANJEEV Vs. STATE
|
May 20, 2009 |
SANJEEV BHEL AND ANR. Vs. PUNJAB NATIONAL BANK AND ANR.
|
September 9, 2009 |
SANJEEV KHOKHA Vs. IRCON INTERNATIONAL LTD.
|
January 19, 2009 |
SANJEEV KUMAR Vs. STATE (THROUGH CBI)
|
December 23, 2009 |
SANJEEV KUMAR Vs. M C D
|
April 21, 2009 |
SANJEEV KUMAR Vs. NEW DELHI MUNICIPAL COMMITTEE
|
September 3, 2009 |
SANJEEV KUMAR Vs. STATE
|
September 22, 2009 |
SANJEEV KUMAR VERMA Vs. M M KUTTI
|
May 19, 2009 |
SANJEEV MANCHANDA Vs. UNION OF INDIA (UOI) AND ORS.
|
November 19, 2009 |
SANJEEV MATHUR Vs. STATE
|
January 23, 2009 |
SANJEEV NANDA Vs. STATE
|
July 20, 2009 |
SANJIV Vs. STATE
|
September 11, 2009 |
SANJIV KUMAR Vs. THE STATE
|
December 16, 2009 |
SANJIV KUMAR DIXIT Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
August 24, 2009 |
SANJU DEVI Vs. ARVIND KUMAR
|
November 23, 2009 |
SANNIL SETHI Vs. PUNJABI BAGH CLUB
|
September 9, 2009 |
SANT RAM Vs. UNION OF INDIA
|
November 11, 2009 |
SANTOSH Vs. DURGA PRASAD
|
October 8, 2009 |
SANTOSH Vs. APEX COMPUTERS P. LTD
|
January 28, 2009 |
SANTOSH @ BHURE Vs. STATE
|
March 5, 2009 |
SANTOSH ALIAS SANJU Vs. STATE
|
April 9, 2009 |
SANTOSH ARORA Vs. JAI NARAIN AGGARWAL & STATE (GOVT. OF NCT OF DELHI)
|
August 24, 2009 |
SANTOSH CHANDER RAJPUT Vs. STATE
|
January 21, 2009 |
SANTOSH KUMAR Vs. STATE
|
April 21, 2009 |
SANTOSH KUMAR Vs. ROHIT KUMAR DHAWAN
|
April 20, 2009 |
SANTOSH KUMAR Vs. STATE (NCT OF DELHI)
|
November 3, 2009 |
SANTOSH KUMAR ABROL Vs. NEW INDIA ASSURANCE CO.LTD
|
February 12, 2009 |
SANTOSH KUMAR BAGLA Vs. GOVT OF NCT OF DELHI
|
May 20, 2009 |
SANTOSH SUKHEJA Vs. WOMENS ACTION FOR DEVELOPMENT
|
July 22, 2009 |
SANTOSHA DEVI Vs. ABDUL KAREEM
|
October 8, 2009 |
SANTRA DEVI Vs. RAJINDER SINGH YADAV
|
December 21, 2009 |
SANYOG SHARMA Vs. SURESH GOEL
|
March 26, 2009 |
SANYOGTA PRAKASH Vs. DHIRA BALA MALHOTRA
|
December 15, 2009 |
SAP AKTIENGESELLSCHAFT Vs. PARGINSYS
|
February 11, 2009 |
SAP AKTIENGESELLSCHAFT AND ANR. Vs. VAREHOUSE INFOTECH
|
November 19, 2009 |
SAPNA SAWHNEY SRIVASTAVA Vs. HIGH COURT OF DELHI
|
December 2, 2009 |
SAPNA SWAMI AND ANR. Vs. D.D.A. AND ORS.
|
May 5, 2009 |
SAPNA TOURS TRAVELS AND LEASING PVT. LTD. Vs. GOVT. OF NCT OF DELHI AND ANR.
|
March 25, 2009 |
SARA INTERNATIONAL LTD Vs. ARAB SHIPPING CO P LTD
|
January 27, 2009 |
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. OVERSEAS INFRASTRUCTURE ALLIANCE I PVT LTD
|
August 20, 2009 |
SARAT CHANDRA BOSE PATSAMATLA Vs. NATIONAL BOARD OF EXAMINATION
|
May 13, 2009 |
SARDAR HARJIT SINGH Vs. SARDAR RAVEL SINGH
|
September 11, 2009 |
SARDAR INDERMOHAN SINGH SIALI Vs. STATE AND ORS.
|
September 10, 2009 |
SARDAR JASWANT SINGH OBERIO AND ORS. Vs. SHIV SHANKAR AND ORS.
|
July 23, 2009 |
SARDAR NARINDER SINGH Vs. THE MANAGING COMMITTEE OF SHRI GURU TEGH BAHADUR KHALSA SR. SEC. SCHOOL AND ORS.
|
February 19, 2009 |
SARDAR PARAMJEET SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 29, 2009 |
SARFARAJ AHMED Vs. STATE
|
July 1, 2009 |
SARFRAZ Vs. STATE NCT OF DELHI
|
May 8, 2009 |
SARIKA Vs. NARAIN SINGH
|
June 22, 2009 |
SARLA AND ORS. Vs. SH. ASHOK KUMAR AND ORS.
|
April 20, 2009 |
SARLA MEHRA Vs. PRALEEN CHOPRA
|
April 22, 2009 |
SARLA TULSIAN Vs. NEW INDIA INSURANCE CO. LTD.
|
April 27, 2009 |
SAROJ Vs. HARISH CHANDER
|
July 13, 2009 |
SAROJ DEVI Vs. SUNIL KUMAR
|
February 11, 2009 |
SAROJ K DATTA Vs. R L THAPLIYAL
|
March 16, 2009 |
SAROJ PANDEY Vs. STATE GOVT OF NCT OF DELHI
|
July 14, 2009 |
SAROJ PANDEY Vs. STATE NCT OF DELHI (DELHI)
|
October 13, 2009 |
SAROJA AND ORS. Vs. SHAHID AND ORS.
|
August 31, 2009 |
SARR FREIGHTS CORPORATION AND ORS. Vs. SURYA ENTERPRISE PVT. LTD.
|
September 14, 2009 |
SARSWATI EDUCATIONAL SOCIETY Vs. STATE
|
April 24, 2009 |
SARUP SINGH Vs. UOI
|
December 16, 2009 |
SARUP SINGH Vs. STATE
|
February 10, 2009 |
SARUP SINGH GHAI Vs. LEELA AHUJA
|
December 18, 2009 |
SARVESH CHOPRA BUILDERS PVT LTD Vs. UNION OF INDIA
|
September 10, 2009 |
SARVESH CHOPRA BUILDERS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 24, 2009 |
SARVJIT SINGH SAREEN Vs. RITU MENON
|
September 14, 2009 |
SARVODAYA COOP. HOUSING SOCIETY LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 7, 2009 |
SASKEN COMMUNICATION TECHNOLOGIES LTD Vs. ANUPAM AGGARWAL
|
October 12, 2009 |
SATBERO DEVI Vs. STATE OF NCT OF DELHI
|
March 13, 2009 |
SATBIR SINGH Vs. STATE GOVT OF NCT OF DELHI
|
February 2, 2009 |
SATBIR SINGH Vs. STATE
|
January 23, 2009 |
SATBIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
October 23, 2009 |
SATBIR SINGH @ GATTU Vs. THE STATE (G.N.C.T. OF DELHI)
|
February 3, 2009 |
SATENDER Vs. STATE
|
May 20, 2009 |
SATENDER KUMAR S/O. LATE SH. PYARE LAL PROP. PRAYE LAL AND SONS VENDING CONTRACTOR AND ORS. Vs. UNION OF INDIA (UOI) SERVICE TO BE EFFECTED THROUGH SECRETARY, MINISTRY OF RAILWAYS GOVERNMENT OF INDIA,
|
August 19, 2009 |
SATENDER PAL SINGH @ TWINKLE Vs. STATE
|
March 24, 2009 |
SATENDER PAL SINGH ALIAS TWINKLE Vs. STATE NCT OF DELHI
|
September 16, 2009 |
SATENDRA SINGH Vs. UOI
|
October 15, 2009 |
SATHYA SAI VIDYA VIHAR Vs. RATI RAM
|
April 2, 2009 |
SATINDER KAPUR Vs. PNB AND ORS.
|
December 21, 2009 |
SATINDER SINGH ALIAS SUNDER Vs. STATE
|
December 1, 2009 |
SATISH Vs. STATE NCT OF DELHI
|
May 11, 2009 |
SATISH CHAND GUPTA Vs. PRESIDING OFFICER DELHI CO-OPERATIVE TRIBUNAL
|
April 20, 2009 |
SATISH CHAND GUPTA Vs. PRESIDING OFFICER DELHI CO OPERATIVE TRIBUNAL
|
March 4, 2009 |
SATISH CHAND RAJESH KUMAR PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 23, 2009 |
SATISH CHANDER JAIN AND ORS. Vs. SUBHASH CHANDER AND ORS.
|
April 27, 2009 |
SATISH CHANDRA MISHRA Vs. UNION OF INDIA
|
May 30, 2009 |
SATISH KHOSLA Vs. UNION OF INDIA
|
December 4, 2009 |
SATISH KUMAR Vs. STATE NCT OF DELHI
|
October 13, 2009 |
SATISH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
August 13, 2009 |
SATISH KUMAR Vs. UNION OF INDIA
|
January 27, 2009 |
SATISH KUMAR Vs. C B I
|
February 5, 2009 |
SATISH KUMAR Vs. C B I
|
February 6, 2009 |
SATISH KUMAR BHALLA Vs. UNION OF INDIA
|
February 26, 2009 |
SATISH KUMAR JAIN Vs. RAJ SINGH YADAV
|
March 31, 2009 |
SATISH KUMAR KALRA Vs. D.D.A.
|
October 27, 2009 |
SATISH KUMAR MANN Vs. MCD
|
May 13, 2009 |
SATISH KUMAR MEHTA Vs. UNION OF INDIA
|
September 23, 2009 |
SATISH SACHIV BABA BELDAR Vs. MANAGEMENT OF ALL INDIA
|
May 25, 2009 |
SATISH VERMA Vs. JEETINDRA CHURAMANI AND ANR.
|
December 23, 2009 |
SATNAM KAUR Vs. ASHLAR STORES P. LTD
|
March 19, 2009 |
SATNAM OVERSEAS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
December 11, 2009 |
SATNAM SINGH Vs. NSIC
|
April 22, 2009 |
SATPAL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 26, 2009 |
SATPAL Vs. DELHI JAL BOARD
|
March 20, 2009 |
SATPAL JUNEJA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
May 18, 2009 |
SATPAL SINGH BEDI Vs. STATE
|
February 10, 2009 |
SATWANTI DEVI & ORS. Vs. ROHTASH DECD. THR. LRS.
|
July 16, 2009 |
SATYA BRAT SINGH Vs. UOI
|
October 13, 2009 |
SATYA NARAIN AND ANR. Vs. STATE
|
February 26, 2009 |
SATYA NARAIN SHARMA HUF Vs. ASHWANI SAREES PVT LTD
|
April 6, 2009 |
SATYA NARAYAN SHARMA Vs. DELHI COLLEGE OF ENGINEERING
|
August 28, 2009 |
SATYA PAL Vs. DELHI DEVELOPMENT AUTHORITY
|
July 30, 2009 |
SATYA PAL ASHTA Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
November 25, 2009 |
SATYA PAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
August 26, 2009 |
SATYA PRAKASH AND BROS Vs. MCD
|
May 4, 2009 |
SATYA PRAKASH AND ORS. Vs. STATE
|
September 16, 2009 |
SATYA PRAKASH GUPTA Vs. CENTRAL WAREHOUSING CORP.
|
August 13, 2009 |
SATYAVIR SINGH RATHI Vs. STATE
|
September 18, 2009 |
SATYAWAN Vs. STATE
|
July 9, 2009 |
SAURABH AGROTCH (P) LTD. Vs. MOTIVE AGRO OILS PVT. LTD. AND ANR.
|
November 10, 2009 |
SAVITA Vs. GURNAM KAUR
|
April 30, 2009 |
SAVITRI DEVI Vs. GAYATRI DEVI
|
December 11, 2009 |
SAVITRI GOENKA Vs. KANTI BHAI DAMANI
|
February 3, 2009 |
SAVITRI GOENKA Vs. KANTI BHAI DAMANI
|
March 3, 2009 |
SAWHNEY BROTHERS Vs. UNION OF INDIA (UOI)
|
May 13, 2009 |
SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA (UOI) AND ORS.
|
May 13, 2009 |
SAYAR KUMARI Vs. STATE
|
October 9, 2009 |
SAYED ABU NASIR Vs. STATE
|
August 17, 2009 |
SBI Vs. RAMAN KAPUR
|
January 21, 2009 |
SCHERING CORPORATION Vs. ALKEM LABORATORIES LTD
|
December 1, 2009 |
SECRETARY (SERVICES) AND ANR. Vs. ALPANA SINGH
|
December 21, 2009 |
SEEMA @ DHANWANTI @ OTHERS Vs. THE STATE, NCT OF DELHI
|
April 20, 2009 |
SEEMA BANSAL Vs. CHITRA GARG
|
December 23, 2009 |
SEEMA GUPTA Vs. NDMC
|
July 30, 2009 |
SEEMA SHARMA Vs. S S AGRAWAL
|
May 5, 2009 |
SEEMA THAKUR Vs. UOI
|
October 28, 2009 |
SEHDEV Vs. STATE
|
May 20, 2009 |
SEIKO BRUSHWARE INDIA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
July 15, 2009 |
SELECTED MARBLE HOME Vs. ARUN KUMAR KAMAL KUMAR
|
July 24, 2009 |
SENBO ENGINEERING LTD. Vs. AHLCON READY MIX CONCRETE DIVISION OF AHLUWALIA CONSTRACT INDIA LTD.
|
February 10, 2009 |
SETHI ENGINEERING CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
|
February 20, 2009 |
SH HARIPAL Vs. PATEL OIL MILLS
|
July 10, 2009 |
SH HARJINDER PAL Vs. SH HARMESH KUMAR FC+
|
February 2, 2009 |
SH I P HANDA Vs. NDMC
|
July 6, 2009 |
SH MAHINDER PAL Vs. DELHI TRANSPORT CORPORATION
|
July 24, 2009 |
SH MANMOHAN MEHTA Vs. MANAGEMENT OF R V SALES PVT LTD
|
July 27, 2009 |
SH SURENDER PAL SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 6, 2009 |
SH SURENDER SINGH RAWAT Vs. PATEL OIL MILLS
|
July 10, 2009 |
SH VIJAY SINGH YADAV Vs. RAJESH YADAV
|
July 10, 2009 |
SH. AMAN SINGH Vs. THE MANAGEMENT OF DELHI TRANSPORT CORPORATION
|
March 24, 2009 |
SH. ANAND PRAKASH AND ANR. Vs. SH. CHANDRAKESH AND ORS.
|
April 13, 2009 |
SH. ARUN JAITLY Vs. ISHWAR INDUSTRIES AND ORS.
|
July 24, 2009 |
SH. ARUN KUMAR GOEL Vs. THE SR. GENERAL MANAGER, DSCSC LTD. AND ORS.
|
November 19, 2009 |
SH. ASHOK GOYAL Vs. ICICI PRUDENTIAL LIFE INSURANCE COM. LTD. AND ORS.
|
July 7, 2009 |
SH. ASHOK KUMAR Vs. SH. SURAJ PAL AND ORS.
|
April 6, 2009 |
SH. ASHWANI KUMAR Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
March 2, 2009 |
SH. BALRAJ BEDI AND ORS. Vs. SH. BRIJ LAL BEDI AND ORS.
|
April 8, 2009 |
SH. BISHAN CHAND Vs. SH. ANIL KUMAR AND ORS.
|
January 19, 2009 |
SH. BISHWAJEET SINGH Vs. SH. BIKRAMJIT SINGH AND ORS.
|
November 10, 2009 |
SH. CHAMAN GOEL S/O. SH. R.L. GOEL Vs. VARENDER KUMAR SINGH SAINI S/O. LATE ATMA RAM SAINI
|
December 8, 2009 |
SH. G. PRASAD MISHRA Vs. UNION OF INDIA (UOI)
|
April 22, 2009 |
SH. GIAN CHAND Vs. GAON SABHA AYA NAGAR AND ORS.
|
September 10, 2009 |
SH. GOBIND DEWAN Vs. SH. PRAVIN LALWANI AND ANR.
|
December 3, 2009 |
SH. H.S. BHOGAL Vs. UNION OF INDIA (UOI) AND ORS.
|
November 23, 2009 |
SH. HARVINDER PAL SINGH DUA AND ANR. Vs. SH. S.K. MUKHERJEE AND ANR.
|
March 25, 2009 |
SH. JAGRAM @ N.D. TIWARI Vs. SH. RAMESH CHANDER AND ANR.
|
April 6, 2009 |
SH. JAI SINGH, S/O SH. BALBIR SINGH Vs. INDUSIND BANK LTD., PREVIOUSLY KNOWN AS ASHOK LEYLAND FINANCE LTD.
|
December 1, 2009 |
SH. JITENDER SINGH YADAV Vs. THE MANAGEMENT - D.T.C.
|
May 8, 2009 |
SH. JUGAL KISHORE Vs. HAJI MALIK GHULAM AHMED SHAH AND ANR.
|
October 12, 2009 |
SH. KAUSHAL CHAND MISRA S/O. LATE SH. J.P. MISRA Vs. SH. AZAR S/O. SHRI MOJIM
|
July 28, 2009 |
SH. KRISHAN KUMAR JAIN AND ANR. Vs. SH. NATHU LAL AND ORS.
|
April 6, 2009 |
SH. KUNDAN LAL S/O SH. TIRATH DAS AND ORS. Vs. SMT. PRAKASH DEVI WD./O SH. PRITAM DAS
|
August 28, 2009 |
SH. L.N. SURI AND ORS. Vs. SH. RAMESH KUMAR KATYAL AND ORS.
|
April 13, 2009 |
SH. LALIT MOHAN Vs. SH. KULVINDER SINGH
|
April 6, 2009 |
SH. MAHESH CHAND TYAGI Vs. DELHI JAL BOARD
|
April 8, 2009 |
SH. MAHINDER PAL Vs. DELHI TRANSPORT CORPORATION AND ANR.
|
July 24, 2009 |
SH. MAHINDER SINGH AND ANR. Vs. SH. MANGAL SINGH AND ORS.
|
April 27, 2009 |
SH. MANGAL Vs. SH. KALE SINGH AND ORS.
|
May 4, 2009 |
SH. MOHAN LAL Vs. SH. RAJ BIR SINGH AND ORS.
|
April 6, 2009 |
SH. MOHD. UMAR AND ANR. Vs. THE ESTATE OFFICER AND ORS.
|
February 18, 2009 |
SH. MOHINDER SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ANR.
|
January 28, 2009 |
SH. MUNISH KUMAR Vs. B.S.TRADERS
|
April 20, 2009 |
SH. NARESH KUMAR BAOND Vs. UNION OF INDIA (UOI) AND ORS.
|
October 12, 2009 |
SH. NAVEEN KUMAR GUPTA Vs. SH. NAND GOPAL RAI AND ORS.
|
April 6, 2009 |
SH. OM PRAKASH MAHENDRA AND ORS. Vs. SH. NASIRUDDIN AND ORS.
|
April 13, 2009 |
SH. PARAS Vs. M/S LOVELY TICKET WALA
|
April 21, 2009 |
SH. PREETINDER SINGH THAPAR Vs. SH. HARDEEP SINGH THAPAR AND ORS.
|
September 2, 2009 |
SH. PREM CHAND GOEL AND ORS. Vs. SH. ISHWAR SINGH AND ORS.
|
December 23, 2009 |
SH. RAJINDER SINGH Vs. DELHI TRANSPORT CORPORATION
|
May 19, 2009 |
SH. RAKESH JAIN Vs. SH. JAWAHAR LAL SHARMA AND ORS.
|
April 6, 2009 |
SH. RAM PRATAP SHARMA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
May 4, 2009 |
SH. RAM SARAN AND ORS. Vs. SH. RAM KUMAR AND ORS.
|
November 26, 2009 |
SH. RAMA NAND AND ORS. Vs. HAR BHAJAN SINGH AND ORS.
|
April 6, 2009 |
SH. RAVINDER PRAKASH PUNJ Vs. THE HONGKONG AND SHANGHAI BANKING CORPN. LTD.
|
February 3, 2009 |
SH. RIAZUDDIN Vs. DTC AND ANR.
|
April 13, 2009 |
SH. S. KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
November 18, 2009 |
SH. SADRUDDIN Vs. SH. PREM SINGH AND ORS.
|
May 4, 2009 |
SH. SALAMUDDIN Vs. THE PRESIDING OFFICER LABOUR COURT-V AND ANR.
|
April 20, 2009 |
SH. SEWA SINGH Vs. SMT. SATNAM KAUR AND ORS.
|
July 2, 2009 |
SH. SHYAM SUNDER MAHESHWARI (HUF) THROUGH ITS KARTA MR. SHYAM SUNDER MAHESHWARI PROP. SHYAM SUNDER MAHESHWARI Vs. GARG AND COMPANY THOUGH ITS PROPRIETOR, SH. KAMAL KUMAR
|
October 15, 2009 |
SH. SIRI LAL AND ORS. Vs. DELHI TRANSPORT CORPN. AND ANR.
|
April 20, 2009 |
SH. SOHAN LAL S/O. LATE SH. NARAYAN Vs. UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAYS
|
July 22, 2009 |
SH. SUBASH CHANDER Vs. DELHI TRANSPORT CORPORATION
|
September 9, 2009 |
SH. SUBHASH SHARMA AND ORS. Vs. SH. SATISH KUMAR AND ORS.
|
April 6, 2009 |
SH. SUDHIR CHAUDHARY Vs. SH. JITENDER SINGH @ SUNNY
|
October 5, 2009 |
SH. SUDHIR KOHLI Vs. SMT. SATISH KOHLI AND ORS.
|
October 8, 2009 |
SH. SURENDRA BEHARI LAL Vs. SHRI SRI RAM AND ORS.
|
April 20, 2009 |
SH. SURENDRA TRIKHA Vs. SMT. MONIKA GUPTA AND ORS.
|
March 2, 2009 |
SH. TARLOCHAN SINGH AND ORS. Vs. UNION BANK OF INDIA AND ORS.
|
August 13, 2009 |
SH. V.P. TALWAR Vs. CANARA BANK AND ORS.
|
January 14, 2009 |
SH. VIKAS AGGARWAL Vs. PUNJ LLOYD LIMITED AND ANR.
|
March 18, 2009 |
SH. VISHAL MITTAL Vs. DTC
|
April 6, 2009 |
SH. YASHPAL AND ORS. Vs. SH. RAM NARAYAN AND ORS.
|
May 4, 2009 |
SH.CHAND RAM Vs. THE MANAGEMENT OF MCD AND ANR.
|
March 31, 2009 |
SHABUDDIN Vs. THE STATE OF NCT OF DELHI
|
March 4, 2009 |
SHAFIQ Vs. THE STATE
|
January 6, 2009 |
SHAH NANJI NAGSI Vs. F C I
|
November 17, 2009 |
SHAHBUDDIN S/O. SHRI NAZRUDDIN Vs. MOHD. AKHLAQ S/O. MOHD. ASHFAQ
|
September 8, 2009 |
SHAHEED MEMORIAL SOCIETY REGD Vs. STATE
|
February 17, 2009 |
SHAHZAMA Vs. RAKESH KUMAR
|
August 20, 2009 |
SHAIFALI AND ORS. Vs. SH. ASHOK KUMAR AND ORS.
|
April 13, 2009 |
SHAILENDRA SWARUP Vs. DIRECTOR ENFORCEMENT DIRECTORATE
|
November 18, 2009 |
SHAKALU Vs. STATE
|
January 16, 2009 |
SHAKEELALIAS BHURA Vs. STATE
|
January 14, 2009 |
SHAKKIR MOHAMMED KUNHI Vs. MEDICAL COUNCIL OF INDIA
|
July 22, 2009 |
SHAKTI TOWERS P. LTD. Vs. PROF. J.D. AGARWAL
|
March 5, 2009 |
SHAKUNTALA Vs. GOVT OF NCT OF DELHI
|
July 1, 2009 |
SHAKUNTALA AND ORS. Vs. LAXMAN ETC.
|
August 31, 2009 |
SHAKUNTALA BHOLLA Vs. SHEEL CHAND JAIN
|
January 29, 2009 |
SHAKUNTALA DEVI Vs. FCI
|
May 4, 2009 |
SHAKUNTALA DEVI Vs. KULBHUSHAN LAL
|
September 4, 2009 |
SHAKUNTLA GUPTA Vs. UNION OF INDIA
|
April 16, 2009 |
SHAKUNTLA GUPTA AND ORS. Vs. D.T.C. AND ORS.
|
August 17, 2009 |
SHAM LAL Vs. DHARAMVIR AND ANR.
|
April 13, 2009 |
SHAM LAL S/O SHRI GOKAL CHAND Vs. RAJ KUMAR, S/O SHRI CHARANJI LAL
|
November 13, 2009 |
SHAM SUNDER Vs. C.B.I.
|
October 20, 2009 |
SHAMBHU DAYAL Vs. MAAN SINGH
|
February 25, 2009 |
SHAMBHU PRASAD PRAJAPATI Vs. GOVT OF NCT DELHI
|
November 23, 2009 |
SHAMBHU THAKUR Vs. DILIP
|
November 10, 2009 |
SHAMIM Vs. ADDL. COMM., SLUM AND J.J., MCD
|
November 16, 2009 |
SHAMSHAD Vs. STATE NCT OF DELHI
|
October 13, 2009 |
SHAMSHER SINGH Vs. STATE
|
March 27, 2009 |
SHAMSUDDIN Vs. STATE
|
May 15, 2009 |
SHANKER DASS Vs. STATE
|
November 12, 2009 |
SHANTI CHAUHAN Vs. JAMSHED KHAN
|
November 11, 2009 |
SHANTI DEVI Vs. SHRI ASHOK KUMAR
|
April 13, 2009 |
SHANTI LAKARA Vs. STATE
|
July 20, 2009 |
SHANTI SPORTS CLUB Vs. UOI
|
November 13, 2009 |
SHARAD KUMAR AGRAWAL Vs. THE STATE
|
July 20, 2009 |
SHARDA Vs. DELHI STATE CIVIL SUPPLY CORPORATION LTD
|
July 24, 2009 |
SHARIF Vs. STATE
|
March 23, 2009 |
SHARMA ENTERPRISES Vs. HOTEL LEELAVENTURE LTD
|
April 13, 2009 |
SHARMILA Vs. ZUBER ALAM
|
August 13, 2009 |
SHASHI KAUSHAL Vs. STATE
|
January 27, 2009 |
SHASHI SHARMA Vs. RAVI KUMAR
|
February 17, 2009 |
SHEELA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
February 3, 2009 |
SHEELA DEVI AND ORS. Vs. M.C.D. AND ORS.
|
July 27, 2009 |
SHEELA SHARMA AND ORS. Vs. SHIV PRASAD SAHU AND ORS.
|
September 9, 2009 |
SHEIKH TAHIR Vs. THE STATE
|
January 19, 2009 |
SHENZEN KONKA TELECOMN Vs. A2VP DISTRIBUTORS P LTD
|
December 17, 2009 |
SHER SINGH Vs. NARESH KUMAR
|
March 31, 2009 |
SHER SINGH Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT LABOUR COURT
|
May 11, 2009 |
SHERPAL SINGH Vs. DELHI TRANSPORT CORPORATION
|
July 2, 2009 |
SHIBAN KRISHAN KAUL Vs. INDIAN BANK AND ORS.
|
January 30, 2009 |
SHILPI JAIN Vs. ANIL KUMAR BANSAL
|
April 30, 2009 |
SHIPRA SRIVASTAVA Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
September 8, 2009 |
SHIV CHARAN DASS RASTOGI Vs. RATTAN SINGH AND ORS.
|
April 13, 2009 |
SHIV DULARE Vs. UNION OF INDIA
|
November 11, 2009 |
SHIV KUMAR Vs. STATE (NCT OF DELHI)
|
April 21, 2009 |
SHIV KUMAR SHARMA Vs. THE STATE
|
July 3, 2009 |
SHIV KUMARI Vs. STATE
|
October 21, 2009 |
SHIV KUMARI Vs. CHOUDHARY PREM SINGH
|
December 3, 2009 |
SHIV LAL Vs. CHARAN SINGH
|
November 3, 2009 |
SHIV NATH RAJ HAR NARAIN Vs. UNION OF INDIA
|
March 19, 2009 |
SHIV RAM VERMA Vs. MANAGING DIRECTOR, FOOD CORPORATION OF INDIA AND ORS.
|
March 23, 2009 |
SHIV SHAKTI KIRANA KENDRA Vs. COMMISSIONER
|
August 19, 2009 |
SHIV SHANKAR LAL Vs. STATE
|
March 2, 2009 |
SHIVA AND CO. Vs. IMPETUS TECHNOLOGIES
|
February 12, 2009 |
SHIVA CONSTRUCTION Vs. HINDUSTAN PERTROLEUM CONRPORATION LTD
|
September 7, 2009 |
SHIVA KANT JHA Vs. UNION OF INDIA
|
November 11, 2009 |
SHIVAAI INDUSTRIES P LTD Vs. DELHI TRANSPORT CORPORATION
|
September 11, 2009 |
SHIVANI Vs. STATE
|
August 17, 2009 |
SHIVENDER KUMAR VERMA @ RAJ SINHA @ SINHA Vs. STATE (NCT OF DELHI)
|
May 4, 2009 |
SHIVENDRA BAHADUR SINGH Vs. STATE AND ORS.
|
October 9, 2009 |
SHIVINDER SINGH Vs. SETTLEMENT OFFICER SDM NAJAFGARH
|
November 20, 2009 |
SHIVNATH RAI HARNARAIN INDIA COMPANY Vs. GLENCORE GRAIN ROTTERDAM
|
November 6, 2009 |
SHOBHA DAVID Vs. OM PRAKASH GULATI
|
February 3, 2009 |
SHOBHA GULHAR Vs. RAM PAL
|
November 19, 2009 |
SHOBHA SARAF Vs. DELHI DEVELOPMENT AUTHORITY
|
September 2, 2009 |
SHOBHA SHRESTHA Vs. JAY RANDOLPH VASS
|
March 31, 2009 |
SHOES EAST LTD Vs. DELHI STOCK EXCHANGE ASSOC
|
May 6, 2009 |
SHRADHA WASSAN Vs. ANIL GOEL
|
May 5, 2009 |
SHREE CHAND Vs. STATE AND ORS.
|
April 18, 2009 |
SHREE DIGVIJAY CEMENT COMPANY LTD Vs. UNION OF INDIA
|
February 9, 2009 |
SHREE FORWARDING AGENCY Vs. CEMENT CORPORATION OF INDIA LTD
|
October 15, 2009 |
SHREE KRISHNA VANASPATI INDUSTRIES (P) LTD. Vs. VIRGOZ OILS AND FATS PTE LTD. AND ANR.
|
May 29, 2009 |
SHREE RAM STORE Vs. THE COMMISSIONER FOOD AND SUPPLIES DELHI AND ANR.
|
May 13, 2009 |
SHREE VIJAYA FABRICS Vs. UNITED APPARELS INDIA
|
February 16, 2009 |
SHRI ADYA KATYAYANI SHAKTI PEETH MANDIR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 21, 2009 |
SHRI ANKIT GAUTAM Vs. STATE (GOVT. OF NCT) AND ANR.
|
September 10, 2009 |
SHRI AZAD SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 4, 2009 |
SHRI BADAL RUDRA Vs. SMT. PADMA RANI PAUL AND ANR.
|
December 22, 2009 |
SHRI BALDEV SINGH AND ANR. Vs. SHRI JASMAIR SINGH AND ORS.
|
November 19, 2009 |
SHRI BALLE RAM Vs. ASHOK KAPOOR, SECY. (LABOUR) AND ANR.
|
May 6, 2009 |
SHRI BANARASI DASS CHANDIWALA SEWA SMARK TRUST SOCIETY Vs. MCD AND ORS.
|
September 10, 2009 |
SHRI BHAGWAN DASS S/O LATE SHRI TARA CHAND Vs. SMT. RAMA DEVI D/O SHRI TARA CHAND W/O SHRI VIJAY KUMAR AND THE STATE (GOVT. OF NCT OF DELHI)
|
December 7, 2009 |
SHRI BHANWAR SINGH Vs. THE PRESIDING OFFICER, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
November 16, 2009 |
SHRI BHUSHAN KUMAR Vs. DTC AND ORS.
|
April 13, 2009 |
SHRI BRAHAM SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ANR.
|
May 6, 2009 |
SHRI CHANDER PAL Vs. UNION OF INDIA (UOI) AND ANR.
|
August 31, 2009 |
SHRI D.R. CHHATWANI Vs. ASSISTANT COLLECTOR AND ORS.
|
July 15, 2009 |
SHRI DEVENDER KUMAR AND ANR. Vs. SH. RAJBIR SINGH TOKAS AND ORS.
|
April 21, 2009 |
SHRI DHAN PRAKASH GUPTA AND ORS. Vs. SHRI KEDAR NATH GUPTA AND ORS.
|
July 29, 2009 |
SHRI DIVYASH PANDIT Vs. THE MANAGEMENT OF NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS
|
April 24, 2009 |
SHRI GAURI DUTT Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
May 19, 2009 |
SHRI GAUTAM THAPAR Vs. STATE AND ORS.
|
May 6, 2009 |
SHRI H.P. GUPTA Vs. DELHI ADMINISTRATION AND ORS.
|
July 16, 2009 |
SHRI HARI NARAIN CHADHA Vs. SHRI DHANESH KUMAR CHADHA AND ORS.
|
July 2, 2009 |
SHRI HARSHARAN SINGH Vs. STATE
|
March 2, 2009 |
SHRI HIRDEY NARAIN AND ORS. Vs. RAVINDER KUMAR AND ORS.
|
April 6, 2009 |
SHRI JAGBIR SINGH Vs. GULDAMAN SINGH AND ANR.
|
October 6, 2009 |
SHRI JAGESHWAR NATH S/O LATE SHRI RAM KISHAN DASS Vs. STATE,
|
December 18, 2009 |
SHRI JAI PRAKASH GUPTA Vs. SH. CHANDAR BAHADUR AND ORS.
|
April 13, 2009 |
SHRI JASWANT SINGH Vs. NORTH DELHI POWER LIMITED
|
March 23, 2009 |
SHRI JEET SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 10, 2009 |
SHRI KARTAR SINGH Vs. SHRI NARAYAN
|
March 13, 2009 |
SHRI KARTAR SINGH AND ORS. Vs. GOVT. OF NCT, DELHI AND ORS.
|
March 25, 2009 |
SHRI KRISHAN LAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 11, 2009 |
SHRI KUNWAR MAHINDER SINGH Vs. BHUPINDER SINGH AND ORS.
|
May 4, 2009 |
SHRI LAL CHAND KAPOOR Vs. NAIK ARJUN SINGH AND ORS.
|
April 6, 2009 |
SHRI MAHARAJ I.S. WAHI Vs. SMT. RENUKA WAHI
|
November 23, 2009 |
SHRI MAHAVIR INDUSTRIES Vs. CESTAT
|
March 19, 2009 |
SHRI MOHD. SHAKIR Vs. SUNDER LAL JAIN HOSPITAL
|
March 30, 2009 |
SHRI MOOL CHAND Vs. MUNICIPAL CORPORATION DELHI
|
February 17, 2009 |
SHRI NAEEM AHMED S/O LATE HAJI ZAHOOR AHMED AND Vs. SHRI UGGAR SAIN JAIN S/O SHRI G.C. JAIN AND
|
December 21, 2009 |
SHRI NARAIN SINGH DABAS Vs. SHRI RAJ PAL SINGH AND ANR.
|
March 13, 2009 |
SHRI NARENDER KUMAR MAKHIJA Vs. INTERNATIONAL AMUSEMENT LTD.
|
March 30, 2009 |
SHRI NARESH MAHESHWARI Vs. THE COMMISSIONER (MCD) AND ANR.
|
March 16, 2009 |
SHRI OM PRAKASH Vs. DELHI TRANSPORT CORPORATION AND ORS.
|
February 24, 2009 |
SHRI P.K. MUDGIL (SINCE DECEASED) THROUGH LEGAL HEIRS Vs. UNION OF INDIA (UOI) AND ANR.
|
August 10, 2009 |
SHRI P.S. VASUDEVA Vs. UNION OF INDIA (UOI) AND ORS.
|
May 22, 2009 |
SHRI PARMESHWAR PRASAD Vs. THE CHAIRMAN AND MANAGING DIRECTOR, NTPC
|
May 30, 2009 |
SHRI PRAMOD KUMAR Vs. GENERAL EXPORT AGENCIES
|
March 26, 2009 |
SHRI PRAN NATH KAPOOR AND ANR. Vs. SHRI SURENDER HOODA
|
July 1, 2009 |
SHRI PUNIT MALHAN Vs. SMT. NEHA MALHAN AND ORS.
|
July 17, 2009 |
SHRI RAJ PAL Vs. STATE (NCT OF DELHI) AND ORS.
|
June 17, 2009 |
SHRI RAJESH KAUSHIK AND ANR. Vs. SHRI YOGESHWAR KAUSHIK AND ORS.
|
November 19, 2009 |
SHRI RAJIV GARG Vs. STATE
|
November 3, 2009 |
SHRI RAKESH RISHI Vs. CHETAN VATS
|
February 2, 2009 |
SHRI RAKESH SURI Vs. ENGINEERING PROJECT (INDIA) LTD. AND ANR.
|
November 11, 2009 |
SHRI RAM HET Vs. MUNICIPAL CORPORATION OF DELHI
|
July 23, 2009 |
SHRI RAM KISHAN S/O LATE SHRI ASHA RAM Vs. THE ADMINISTRATOR UNION TERRITORY OF DELHI,
|
November 23, 2009 |
SHRI RAM KUMAR Vs. DIRCTORATE OF EDUCATION GOVT. OF NCT OF DELHI
|
May 8, 2009 |
SHRI RAMESH CHANDER GUPTA Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
|
July 21, 2009 |
SHRI RAVI KUMAR Vs. THE STATE (NCT OF DELHI)
|
April 1, 2009 |
SHRI S.B. VERMA CONSTRUCTION CO. Vs. TEKNOW CONSULTANTS AND ENGINEERS PVT. LTD. AND ANR.
|
February 9, 2009 |
SHRI SATYAPAL TYAGI Vs. GOVERNMENT OF INDIA AND ORS.
|
May 29, 2009 |
SHRI SHERU S/O SH. UDAY BHAN AND Vs. M.G.F. SERVICES LTD. THROUGH SH. JAVED AKHTAR
|
October 12, 2009 |
SHRI SHYAM LAL Vs. SHRI KHUSHAL CHAND AHUJA AND ORS.
|
July 30, 2009 |
SHRI SIDHI VINAYAK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AND ORS.
|
March 13, 2009 |
SHRI SOHAN LAL Vs. NOVEX (P) LTD.
|
March 26, 2009 |
SHRI SUBHASH RASTOGI AND ORS. Vs. JAI PAL AND ORS.
|
April 6, 2009 |
SHRI SURENDER KUMAR (WORKMAN) Vs. THE PRESIDING OFFICER
|
March 30, 2009 |
SHRI SURENDER KUMAR AND ANR. Vs. STATE AND ANR.
|
July 28, 2009 |
SHRI SURINDER SINGH CHAWLA Vs. STATE OF DELHI AND ORS.
|
May 6, 2009 |
SHRI SURYA KUMAR PANDE AND ORS. Vs. SHRI HIRDESH KUMAR AND ORS.
|
July 13, 2009 |
SHRI V.T. SAINUDDIN S/O SHRI ALI VALIYATHODI Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY MINISTRY OF EXTERNAL AFFAIRS,
|
January 9, 2009 |
SHRI VASUDEV Vs. DELHI DEVELOPMENT AUTHORITY
|
December 23, 2009 |
SHRI VIKAS JAIN AND ORS. Vs. SHRI MADAN LAL BANGA AND ORS.
|
April 20, 2009 |
SHRI VINEY KUMAR MAHAJAN Vs. SHRI VIKRAM BAKSHI AND ANR.
|
July 2, 2009 |
SHRI VINOD KRISHAN KHANNA Vs. A.B.C. INDO-US ACADEMY AND ORS.
|
March 31, 2009 |
SHRI VIVEK GUPTA Vs. SHRI VIKRAM DEV MALHOTRA AND ANR.
|
December 4, 2009 |
SHRIRAM PISTONS & RINGS LTD. Vs. M/S USHA INTERNATIONAL LTD.
|
October 9, 2009 |
SHUBHAM ENTERPRISES Vs. GOVERNMENT OF N C T OF DELHI
|
October 21, 2009 |
SHYAM DEV YADAV Vs. STATE NCT OF DELHI
|
May 25, 2009 |
SHYAM LAL Vs. STATE
|
December 18, 2009 |
SHYAM LAL Vs. PRESIDING OFFICER, CGIT AND ORS.
|
January 29, 2009 |
SHYAM NARAIN Vs. ASHWANI PLASTICS
|
July 20, 2009 |
SHYAM NARAIN Vs. STATE
|
February 12, 2009 |
SHYAM SINGH Vs. STATE
|
February 19, 2009 |
SHYAM SUNDER Vs. STATE
|
January 6, 2009 |
SHYAM SUNDER Vs. SHEO PAL
|
November 5, 2009 |
SHYAM SUNDER BHARTIA Vs. STATE
|
January 22, 2009 |
SHYAM SUNDER TYAGI Vs. STATE OF NCT OF DELHI
|
January 13, 2009 |
SHYAMRAJ ALIAS SHYAM Vs. STATE
|
August 28, 2009 |
SHYOPAT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 5, 2009 |
SIDDHARTH MEHTA Vs. S.B. SARKAR
|
May 12, 2009 |
SIDDHARTH POLYMERS Vs. UOI
|
July 13, 2009 |
SIDDHARTHA SALES AGENCY Vs. SONY INDIA PVT LTD
|
July 3, 2009 |
SIDDIQUA Vs. STATE
|
May 20, 2009 |
SIEL Edible Oils Limited Vs. Khemka Sales P LTD
|
December 7, 2009 |
SIEMENS AKTIENGESELLSCHAFT Vs. DELHI TRANSCO LIMITED
|
January 19, 2009 |
SIEMENS LTD Vs. SOUTH INDIA CEMENTS LTD
|
July 27, 2009 |
SIEMENS PUBLIC COMMUNICATION NETWORK Vs. SUKHANLAL MEMORIAL CHARITABLE SOCIETY
|
July 1, 2009 |
SIKKA PROMOTER (PVT.) LTD. Vs. THE MUNICIPAL CORPORATION OF DELHI
|
February 13, 2009 |
SIMON AND ORS. Vs. STATE
|
March 16, 2009 |
SIMPLEX CONCRETE PILES INDIA LTD Vs. UNION OF INDIA
|
April 21, 2009 |
SIMPLEX INFRASTRUCTURE LTD. Vs. D.S. CONSTRUCTION LTD.
|
March 5, 2009 |
SINEXIMCO PTE. LTD. Vs. M.M.T.C. LIMITED
|
May 12, 2009 |
SINGER COMPANY LIMITED Vs. CHETAN MACHINE TOOLS
|
February 26, 2009 |
SINGER INDIA LTD Vs. BIRENDER SINGH
|
September 10, 2009 |
SIRIDHAR Vs. STATE
|
October 28, 2009 |
SIRNU Vs. THE STATE OF NCT DELHI
|
March 5, 2009 |
SITA DEVI Vs. STATE OF DELHI
|
November 5, 2009 |
SITA RAM Vs. STATE NCT OF DELHI
|
July 8, 2009 |
SITA RAM ALIAS SONU Vs. STATE
|
October 30, 2009 |
SITA RANI Vs. UNION OF INDIA
|
April 15, 2009 |
SKYLINE N.E.P.C. Vs. UNION OF INDIA
|
April 29, 2009 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. ICICI BANK LTD. AND ORS.
|
November 19, 2009 |
SMJ RK SD JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
August 7, 2009 |
SMT. ANGOORI DEVI Vs. THE STATE
|
January 16, 2009 |
SMT. ANGOORI DEVI AND ORS. Vs. AMIRI LAL AND ORS.
|
April 27, 2009 |
SMT. ANITA AND ORS. Vs. SHRI KRISHAN LAL AND ORS.
|
April 27, 2009 |
SMT. BANDANA KUMARI AND ORS. Vs. SH IMTIAZ AND ORS.
|
April 20, 2009 |
SMT. BASMATI AND ORS. Vs. SH. RAJKUMAR AND ORS.
|
May 4, 2009 |
SMT. BHAGWATI DEVI AND ORS. Vs. SH. MANJIT SINGH AND ORS.
|
April 20, 2009 |
SMT. CHAND MEHTA AND ORS. Vs. UMED SINGH AND ORS.
|
April 6, 2009 |
SMT. DEEPIKA KALRA Vs. BSES RAJDHANI POWER LTD.
|
July 31, 2009 |
SMT. DOLLY LOYALL AND ORS. Vs. SHRI JUGGAN LALL AND ORS.
|
April 6, 2009 |
SMT. DURGESH BANSAL Vs. STATE
|
December 31, 2009 |
SMT. GEETA AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD.
|
April 27, 2009 |
SMT. GEETA DEVI AND ORS. Vs. DTC
|
April 13, 2009 |
SMT. GOPA MANISH VORA Vs. UNION OF INDIA (UOI) AND ANR.
|
February 10, 2009 |
SMT. HARBANS KAUR Vs. GURMARG APPLIANCES PVT. LTD. AND ORS.
|
May 5, 2009 |
SMT. HARDEVI AND ORS. Vs. DHANPAT SINGH AND ORS.
|
April 6, 2009 |
SMT. ISHWARI KUMARI AND ORS. Vs. SHRI GURDEEP SINGH AND ORS.
|
April 6, 2009 |
SMT. JAGRANI AND ORS. Vs. PRADEEP KUMAR AND ORS.
|
April 13, 2009 |
SMT. KAILASH KATARIA Vs. SHYAM SUNDER AND ORS.
|
April 13, 2009 |
SMT. KAMLA AND ORS. Vs. SH. VISHWANATH AND ORS.
|
April 13, 2009 |
SMT. KAMLESH AND ORS. Vs. SURAIN SINGH AND ORS.
|
April 20, 2009 |
SMT. KANTA DEVI Vs. GOVT. OF NCT DELHI AND ORS.
|
February 2, 2009 |
SMT. KANTA SAXENA AND ORS. Vs. SUBE SINGH AND ORS.
|
April 13, 2009 |
SMT. KARAMJIT KAUR AND ORS. Vs. PUSHOTAM MAHAJAN AND ORS.
|
April 6, 2009 |
SMT. KARPAI Vs. STATE (DELHI ADMN)
|
July 3, 2009 |
SMT. KASHMIR KAUR AND ORS. Vs. SH. MOHINDER PAUL AND ORS.
|
April 27, 2009 |
SMT. KASTURI DEVI AND ORS. Vs. SH. RANJIT SINGH AND ORS.
|
April 6, 2009 |
SMT. KAUSHAL AGGARWAL AND ANR. Vs. ASHOK MALHOTRA AND ORS.
|
February 17, 2009 |
SMT. KRIHSNA DEVI AND ORS. Vs. SHRI MOHAN LAL CHUGH AND ORS.
|
April 8, 2009 |
SMT. KRISHNA AND ORS. Vs. SH. BHANWAR SINGH AND ORS.
|
April 27, 2009 |
SMT. KRISHNA KOHLI AND ORS. Vs. NARENDER SINGH AND ORS.
|
April 13, 2009 |
SMT. KUNTI DEVI Vs. SILAB RAM
|
April 13, 2009 |
SMT. LAJWANTI DEVI AND ORS. Vs. VINOD KUMAR AGGARWAL AND ORS.
|
April 27, 2009 |
SMT. M.R. TSHERING W/O SHRI P.D. TSHERING, Vs. UNION OF INDIA (UOI) REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA DEPARTMENT OF POSTS AND ORS.
|
September 9, 2009 |
SMT. MAINI DEVI W/O LATE SH. KAILASH CHAND AND BABY SUNITA D/O LATE SH. KAILASH CHAND Vs. UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAYS
|
July 21, 2009 |
SMT. MAJIDAN AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD.
|
April 13, 2009 |
SMT. MALA DEVI AND ORS. Vs. SHRI RAM MEHAR AND ORS.
|
April 27, 2009 |
SMT. MALTI DEVI AND ORS. Vs. DHARAM PAL SINGH AND ORS.
|
April 20, 2009 |
SMT. MAMTA MAHARANA AND ORS. Vs. PURUSHOTAM AND ORS.
|
April 6, 2009 |
SMT. MANJU GUPTA Vs. SH. SANJAY GARG
|
March 31, 2009 |
SMT. MANJU SINGHAL Vs. SH. RAJBIR AND ORS.
|
April 27, 2009 |
SMT. MURTI DEVI AND ORS. Vs. SHRI RAJ KUMAR AND ORS.
|
April 20, 2009 |
SMT. MURTI DEVI AND ORS. Vs. DELHI TRANSPORT CORPORATION AND ORS.
|
April 20, 2009 |
SMT. NAMITA SAXENA Vs. STATE AND ORS.
|
March 30, 2009 |
SMT. NARINDER KAUR AND ORS. Vs. SHRI TARLOK SINGH AND ORS.
|
April 13, 2009 |
SMT. NASEEM BANO Vs. SH. PURAN SINGH AND ORS.
|
April 6, 2009 |
SMT. NEENU DUTTA Vs. SH. ALIMUDDIN AND ORS.
|
May 4, 2009 |
SMT. NEHA GUPTA Vs. DHARAMVIR SINGH AND ANR.
|
April 13, 2009 |
SMT. NIRMALA AGGARWAL AND ORS. Vs. RAJEEV SHARMA AND ORS.
|
April 20, 2009 |
SMT. NISHA Vs. LT. GOVERNOR OF DELHI AND ORS.
|
July 21, 2009 |
SMT. PARAMJIT KAUR AND ORS. Vs. SHRI AYUB KHAN AND ORS.
|
April 20, 2009 |
SMT. POONAM Vs. GOVERNMENT, NCT OF DELHI AND ANR.
|
February 2, 2009 |
SMT. POONAM GUPTA AND ORS. Vs. SH. GEORGE PARERA KADOS AND ORS.
|
April 20, 2009 |
SMT. PREETAM DEVI ASIJA AND ORS. Vs. MUNISH KHURANA AND ORS.
|
April 20, 2009 |
SMT. RADHA SINGH AND ANR. Vs. THE NCT OF DELHI
|
July 29, 2009 |
SMT. RAJ AND ORS. Vs. MOOLA RAM AND ORS.
|
April 13, 2009 |
SMT. RAJ KUMARI GUPTA AND ORS. Vs. SHRI MUNNA AND ORS.
|
April 13, 2009 |
SMT. RAJ RANI AND ORS. Vs. SHRI KULDIP SINGH AND ORS.
|
April 13, 2009 |
SMT. RAJ RANI AND ORS. Vs. MALOOK CHAND AND ORS.
|
April 20, 2009 |
SMT. RAJBIRI DEVI W/O SH. BISHAMBER SINGH THROUGH LRS. (SH. BISHAMBER SINGH, Vs. TRILOK SINGH AND ANR.
|
May 4, 2009 |
SMT. RAJINDER KUMARI SARASWAT AND ANR. Vs. PRAHLAD SINGH AND ORS.
|
April 20, 2009 |
SMT. RAJWANT KAUR Vs. STATE OF DELHI
|
December 22, 2009 |
SMT. RAM DEI Vs. UNION OF INDIA (UOI) AND ORS.
|
September 7, 2009 |
SMT. RAM KALI Vs. SH. RAM KUBER AND ORS.
|
May 4, 2009 |
SMT. RAM KALI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD.
|
April 20, 2009 |
SMT. RAMESH DEVI ARORA Vs. SMT. ANITA SINGH AND ANR.
|
February 20, 2009 |
SMT. RANJANA KAPOOR Vs. THE REGISTRAR AND ORS.
|
August 3, 2009 |
SMT. RANJANA SABHARWAL W/O SH. SANDEEP SABHARWAL, Vs. SMT. RAMA DEVI AND MS. PURVASHI VAISH D/O SH. OM PARKASH VAISH
|
November 25, 2009 |
SMT. REKHA KHANNA Vs. SH. JOGINDER PAL KOHLI AND ORS.
|
January 13, 2009 |
SMT. RUNU GHOSH Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 24, 2009 |
SMT. SANDHYA KHANDELWAL AND ANR. Vs. KANAHIYA LAL AND ORS.
|
April 20, 2009 |
SMT. SANGITA AGGARWAL AND ANR. Vs. SHRI VIRENDER SINGH ROHTAGI AND ANR.
|
August 28, 2009 |
SMT. SANTOSH Vs. SH. BABU LAL
|
April 27, 2009 |
SMT. SANTOSH JAIN (DECEASED) THROUGH HER L.R., SHRI SANJEEV JAIN, Vs. THE REGISTRAR, COOPERATIVE SOCIETIES,
|
April 17, 2009 |
SMT. SAROJ GUPTA Vs. SHRI INDERJEET GUPTA AND ANR.
|
May 4, 2009 |
SMT. SATRUPA AGGARWAL Vs. SH. NATH (HUF) THROUGH IS KARTA SHRI SRI NATH AND ORS.
|
August 7, 2009 |
SMT. SATYA RANI AND ORS. Vs. LEKH RAJ AND ORS.
|
April 13, 2009 |
SMT. SAVITRI DEVI Vs. SHRI ASHOK TIWARI AND ORS.
|
May 4, 2009 |
SMT. SHAKUNTALA GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 7, 2009 |
SMT. SHALINI GUPTA Vs. MUKESH KUMAR
|
February 13, 2009 |
SMT. SHANTI DEVI Vs. SH. ASHOK KUMAR AND ORS.
|
April 13, 2009 |
SMT. SHANTI DEVI Vs. SH. BHAGWAN DASS AND ORS.
|
April 6, 2009 |
SMT. SHASHI DEVI Vs. COMMISSIONER FOOD AND SUPPLIES AND ORS.
|
December 7, 2009 |
SMT. SHRUTI AGGARWAL AND ANR. Vs. SH. SUBHASH KUMAR AND ORS.
|
December 23, 2009 |
SMT. SITARA BEGUM Vs. RISHI PAL AND ORS.
|
April 6, 2009 |
SMT. SONIA @ SONA Vs. MINISTRY OF RAILWAYS AND ORS.
|
May 19, 2009 |
SMT. SUBHDRA DEVI AND ORS. Vs. OM PRAKASH AND ORS.
|
April 27, 2009 |
SMT. SUNITA Vs. THE STATE (NCT OF DELHI) AND ORS.
|
April 28, 2009 |
SMT. SUNITA AGGARWAL Vs. SMT. MANORMA AGGARWAL AND ANR.
|
January 14, 2009 |
SMT. SURESH KHULLAR Vs. SHRI VIJAY KHULLAR
|
July 20, 2009 |
SMT. SUSHMA MEHTA AND ORS. Vs. MR. RAJU AND ORS.
|
April 6, 2009 |
SMT. USHA JAIN Vs. NEW INDIA ASSURANCE CO. LTD.
|
April 6, 2009 |
SMT. VIDYA Vs. SH. SAT PRAKASH AND ORS.
|
May 4, 2009 |
SMT. VIDYA DEVI AND ORS. Vs. SHRI SUBHASH CHAND AND ORS.
|
April 13, 2009 |
SMT. ZAKIYA SHAMIM AND ORS. Vs. KHUSHI RAM AND ORS.
|
April 6, 2009 |
SNEH BAHL Vs. STATE
|
December 4, 2009 |
SOBHAG NARAIN MATHUR Vs. PRAGYA AGRAWAL
|
November 11, 2009 |
SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. GOVERNMENT OF NCT OF DELHI AND ANR.
|
April 15, 2009 |
SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. GOVT. OF N.C.T. OF DELHI
|
September 16, 2009 |
SOCIETE DES PRODUITS NESTLE, SA AND ANR. Vs. BASANT ALAL KOKCHA AND ORS.
|
October 9, 2009 |
SOCIETY FOR SAFE STRUCTURES REGD. SOCIETY THR. ITS GENERAL SECRETARY ANIL AGGARWAL Vs. UNION OF INDIA (UOI) AND ORS.
|
May 13, 2009 |
SOHAL AGENCIES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES NCT OF DELHI AND HARYANA
|
December 2, 2009 |
SOHAL AGENCIES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, NCT OF DELHI AND HARYANA
|
November 13, 2009 |
SOHAN LAL ALIAS SONU Vs. STATE
|
December 17, 2009 |
SOHAN SAHAI Vs. STATE
|
July 3, 2009 |
SOHNU @ SONU Vs. RAJESH GUWA
|
April 20, 2009 |
SOM CHAI SRI CHAWLA Vs. STATE
|
May 6, 2009 |
SOM NATH BOBAL Vs. FOREVER PRECIOUS JEWELLERY AND DIAMONDS LTD
|
April 15, 2009 |
SOMARI DEVI Vs. RAGWAR SINGH
|
May 22, 2009 |
SOMESH PAL Vs. STATE
|
January 27, 2009 |
SOMESH PAL Vs. STATE
|
October 9, 2009 |
SONA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD.
|
May 22, 2009 |
SONALI SHANKAR Vs. SONU AND ANR.
|
September 3, 2009 |
SONI ENGINEERING WORKS Vs. WORKMAN, HARPAL SINGH
|
March 23, 2009 |
SONIA AND CO. (PVT.) LTD. Vs. SABOO CYLINDERS PVT. LTD. AND ANR.
|
January 20, 2009 |
SONIA MAGU Vs. COMMISSIONER OF INCOME TAX
|
August 11, 2009 |
SONIA MANN Vs. STATE
|
May 22, 2009 |
SONIA OVERSEAS P LTD Vs. ASST COMMR CUSTOMS
|
February 19, 2009 |
SONU ALIAS KAPIL Vs. STATE NCT OF DELHI
|
November 4, 2009 |
SOUTH DELHI CLUB LTD Vs. LAL CHAND PUBLIC CHARITABLE TRUST
|
January 9, 2009 |
SOUTH DELHI DISTRIBUTORS Vs. GOVT. OF NCT OF DELHI & ANR.
|
December 15, 2009 |
SOUTH INDIA SHIPPING AND EXPORT CO. (SISECO) Vs. TRIBAL COOPERATIVE MRKT. DEV. FED. OF INDIA LTD. (TRIFED)
|
April 2, 2009 |
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD. AND ORS. Vs. UNION OF INDIA (UOI)
|
November 23, 2009 |
SPARSH BUILDERS Vs. MAHARISHI AYURVEDA PRODUCTS
|
September 16, 2009 |
SPECIAL DIRECTOR OF ENFORCEMENT Vs. ANIL AGARWAL AND ANR.
|
March 31, 2009 |
SPENTEX INDUSTRIES LIMITED Vs. INDO RAM SYNTHETICS I LTD
|
May 25, 2009 |
SPENTEX INDUSTRIES LTD Vs. INDO RAM SYNTHETICS I LTD
|
July 20, 2009 |
SPENTEX INDUSTRIES LTD Vs. DUNVANT S A
|
October 29, 2009 |
SPENTEX INDUSTRIES LTD Vs. O.P. LOHIA
|
September 10, 2009 |
SPENTEX INDUSTRIES LTD Vs. INDO RAM SYNTHETICS (I) LTD
|
January 13, 2009 |
SPENTEX INDUSTRIES LTD. Vs. DUNAVANT SA AND ANR.
|
May 29, 2009 |
SQN LDR P J B KHURANA Vs. STATE
|
September 9, 2009 |
SRI AMAR CONSTRUCTIONS AND ORS. Vs. ESCORTS FINANCE LTD. AND ANR.
|
December 9, 2009 |
SRI NIWAS Vs. STATE
|
January 20, 2009 |
SRI OM Vs. STATE OF NCT OF DELHI
|
February 26, 2009 |
SRI PAL SINGH RAGHAV Vs. MURTHI SINGH AND ORS.
|
April 27, 2009 |
SRI SATHYA SAI VIDYA VIHAR Vs. SH. RATI RAM
|
February 4, 2009 |
SRI. KISHAN PODDAR Vs. THE STATE (GOVT. OF NCT DELHI)
|
March 17, 2009 |
SRIDHAR SHRIVASTAVA Vs. V P SINGH
|
July 3, 2009 |
SRS ENTERTAINMENT LIMITED Vs. HOME STORES INDIA LTD
|
September 16, 2009 |
SSIPL RETAIL LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 18, 2009 |
ST. IVES LABORATORIES INC Vs. LOTUS HERBALS UK LTD
|
November 9, 2009 |
ST. IVES LABORATORIES INC Vs. ARIF PERFUMERS
|
February 6, 2009 |
STANDARD CHARTERED BANK Vs. VINAY KUMAR SOOD
|
February 6, 2009 |
STANDARD CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT
|
December 18, 2009 |
STAR BAZAAR PVT LTD Vs. TRENT LTD
|
October 22, 2009 |
STAR CRUISE MANAGEMENT LTD. Vs. DELHI EXPRESS TRAVELS PRIVATE LTD.
|
May 22, 2009 |
STATE Vs. SHAHID MIAN
|
July 16, 2009 |
STATE Vs. NASEEM
|
November 6, 2009 |
STATE Vs. NIKHIL ALIAS RAHUL
|
November 9, 2009 |
STATE Vs. RAVI KANT
|
November 10, 2009 |
STATE Vs. INDER KUMAR SHARMA
|
November 19, 2009 |
STATE Vs. MUKESH
|
August 6, 2009 |
STATE Vs. LAKHBIR SINGH
|
August 6, 2009 |
STATE Vs. BABLOO
|
August 12, 2009 |
STATE Vs. RAJ RANI
|
September 1, 2009 |
STATE Vs. MAQSOOD AHMED ALIAS ASHRAF ABBU MUJAHID
|
September 7, 2009 |
STATE Vs. UNION OF INDIA
|
February 2, 2009 |
STATE Vs. ANIL KUMAR SODHI
|
February 18, 2009 |
STATE Vs. RAVINDER SINGH
|
February 9, 2009 |
STATE Vs. MAHAVIR
|
March 20, 2009 |
STATE Vs. PRAMOD
|
April 9, 2009 |
STATE Vs. BHUPINDER
|
April 9, 2009 |
STATE Vs. RAMINDER SINGH ALIAS HAPPY
|
April 8, 2009 |
STATE Vs. CHANDER SHEKHAR
|
May 1, 2009 |
STATE Vs. NARESH CHAND
|
July 20, 2009 |
STATE Vs. MEWA SINGH
|
July 24, 2009 |
STATE Vs. SHARAFTA SHEIKH
|
July 31, 2009 |
STATE Vs. BALBIR SINGH
|
July 3, 2009 |
STATE Vs. HARDAWARI LAL
|
February 13, 2009 |
STATE Vs. ASHU BANSAL AND ANR.
|
January 16, 2009 |
STATE Vs. MEHTAB LAL ETC.
|
November 12, 2009 |
STATE Vs. GIAN CHAND JAIN
|
December 14, 2009 |
STATE Vs. JYOTISH PRASAD AND ANR.
|
July 10, 2009 |
STATE Vs. RAMEEZ
|
April 6, 2009 |
STATE Vs. NIKHIL @ RAHUL
|
November 27, 2009 |
STATE Vs. GOPAL ALIAS MANI GOPAL
|
August 31, 2009 |
STATE Vs. VED PRAKASH GUPTA
|
January 20, 2009 |
STATE Vs. SANJAY DASS
|
October 27, 2009 |
STATE Vs. RAJ KUMAR KHANDELWAL
|
May 8, 2009 |
STATE Vs. IBOTOMBI SAPAM
|
March 26, 2009 |
STATE Vs. IRASHAD AHMAD MALIK AND ORS.
|
March 26, 2009 |
STATE Vs. MANBEER SINGH
|
March 2, 2009 |
STATE Vs. VIKAS YADAV AND ANR.
|
August 7, 2009 |
STATE Vs. ONKAR
|
January 19, 2009 |
STATE Vs. GIRISH KUMAR BHASIN
|
August 13, 2009 |
STATE Vs. JANKI PARSHAD
|
January 7, 2009 |
STATE Vs. AVADH KISHORE
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January 30, 2009 |
STATE (DELHI ADMINISTRATION) Vs. SUBHASH CHAND
|
January 7, 2009 |
STATE (GNCT) OF DELHI Vs. SARWAR SIDDIQUI
|
February 17, 2009 |
STATE (THROUGH CBI) Vs. MAHESH CHANDER NAGAR AND ANR.
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December 11, 2009 |
STATE (THROUGH DEPUTY SECRETARY (HOME) GOVERNMENT OF NCT OF DELHI) Vs. IBOTOMBI SAPAM AND ORS.
|
May 27, 2009 |
STATE OF DELHI Vs. DAL CHAND
|
November 25, 2009 |
STATE OF HARYANA Vs. S D DUBEY
|
August 3, 2009 |
STATE OF NCT OF DELHI Vs. NEERAJ
|
July 2, 2009 |
STATE OF NCT OF DELHI Vs. SHIV CHARAN BANSAL
|
May 29, 2009 |
STATE OF NCT OF DELHI Vs. VIJAY KR. DHINGRA AND ORS.
|
February 26, 2009 |
STATE OF TRADING CORPORATION LTD Vs. INDIAN CEMENTS LTD
|
July 14, 2009 |
STATE OF WEST BENGAL Vs. GOVERNMENT OF NCT OF DELHI
|
November 3, 2009 |
STATE TRADING CORPN. OF INDIA LTD Vs. UNIVERSAL PAPER EXPORT CO. LTD.
|
May 13, 2009 |
STATE TRADING CORPORATION OF INDIA LTD. Vs. BORAX MORARJI LTD. AND ANR
|
December 7, 2009 |
STEELCO (INDIA) PVT. LTD. Vs. QUALITY STEELS AND FORGINGS LTD.
|
May 11, 2009 |
STERLING AND WILSON ELECTRICALS PVT LTD Vs. SILICON GRAPHICS SYSTEMS INDIA PVT LTD
|
May 4, 2009 |
STERLING MACHINE TOOLS Vs. CENTRAL GOVERNMENT
|
September 16, 2009 |
STERLITE OPTCAL TECHNOLOGIES Vs. BHARAT SANCHAR NIGAM LTD.
|
January 14, 2009 |
STRENGTH AND SUPPORT BUILDERS PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY
|
April 6, 2009 |
STRIX LIMITED Vs. MAHARAJA APPLIANCES LIMITED
|
September 10, 2009 |
STUP CONSULTANTS PVT LTD Vs. INDIAN OIL CORPORATION LTD
|
December 15, 2009 |
SUBASH AHUJA SOLE PROPRIETOR OF NAWAB CONSULTANTS FOR IDEAS Vs. UNION OF INDIA (UOI)
|
July 13, 2009 |
SUBASH CHAND Vs. MITSUI AND COMPANY
|
July 10, 2009 |
SUBASH CHANDER Vs. BHAGWAN YADAV
|
November 25, 2009 |
SUBHASH Vs. STATE OF NCT OF DELHI
|
February 3, 2009 |
SUBHASH CHAND Vs. STATE
|
September 7, 2009 |
SUBHASH CHAND GUPTA Vs. STATE
|
May 14, 2009 |
SUBHASH CHANDER Vs. AAKARSHAN JEWELLERY PALACE
|
July 8, 2009 |
SUBHASH CHANDER Vs. UNION OF INDIA
|
November 18, 2009 |
SUBHASH CHANDRA PRASHARI Vs. VED PRAKASH KAPOOR
|
December 11, 2009 |
SUBHASH VERMA Vs. THE CO-OPERATIVE SOCIETY CELL, DDA AND ORS.
|
December 2, 2009 |
SUBHO MOJUMDAR Vs. UNIVERSITY OF DELHI
|
May 29, 2009 |
SUBIYA DEVI Vs. L.I.C. AND ORS.
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March 26, 2009 |
SUBODH RAI AND ORS. Vs. CH. CHARAN SINGH AND ORS.
|
April 27, 2009 |
SUBRAMANIAN SWAMY Vs. ELECTION COMMISSION OF INDIA
|
December 16, 2009 |
SUDARSHAN OVERSEAS LTD Vs. RESERVE BANK OF INDIA
|
May 28, 2009 |
SUDDESH Vs. JAI PRAKASH
|
November 16, 2009 |
SUDEER ASSOCIATES Vs. U.O.I
|
May 6, 2009 |
SUDERSHAN KUMARI JAIN Vs. SH PRAN NATH JAIN
|
February 11, 2009 |
SUDESH JAIN Vs. STATE OF NCT DELHI
|
October 20, 2009 |
SUDESH KUMARI Vs. RAJINDER KUMAR
|
July 16, 2009 |
SUDESH MARWAH Vs. VIRPAL AND ORS.
|
August 25, 2009 |
SUDHA GARG Vs. UNION OF INDIA
|
January 7, 2009 |
SUDHANSHU KUMAR KHARE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
May 27, 2009 |
SUDHIR Vs. STATE
|
September 7, 2009 |
SUDHIR BROS Vs. DELHI DEVELOPMENT AUTHORITY
|
September 18, 2009 |
SUDHIR BROSB Vs. DELHI DEVELOPMENT AUTHORITY
|
March 20, 2009 |
SUDHIR KUMAR RANGA Vs. UNION OF INDIA
|
December 23, 2009 |
SUDHIR SHARMA Vs. NATIONAL GANDHI MUSEUM
|
August 31, 2009 |
SUDHIR YADAV Vs. RADHEY SHYAM
|
February 4, 2009 |
SUJANA STEELS LTD. AND ORS. Vs. SPECIAL DIRECTOR OF ENFORDEMENT AND ANR.
|
November 30, 2009 |
SUKH CHAIN Vs. STATE
|
December 15, 2009 |
SUKHBIR SINGH Vs. UNION OF INDIA
|
April 15, 2009 |
SUKHBIRI DEVI Vs. UOI
|
August 25, 2009 |
SUKHCHAIN SINGH AND ANR. Vs. THE STATE (NCT OF DELHI)
|
September 22, 2009 |
SUKHDEV SINGH Vs. STATE
|
September 25, 2009 |
SUKHDEV SINGH Vs. AMRIT PAL SINGH
|
January 13, 2009 |
SUKHDEV SINGH AND ANR. Vs. THE STATE (NCT OF DELHI)
|
December 23, 2009 |
SUKHINDER SINGH Vs. GURBUX SINGH
|
August 26, 2009 |
SUKHJINDER SINGH BHATIA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 27, 2009 |
SUKHVINDER SINGH Vs. REGIONAL DIRECTOR AND ORS.
|
February 19, 2009 |
SUKUMAR CHAND JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
May 29, 2009 |
SUKUMAR CHAND JAIN Vs. RAIL VIHAR SEHKARI AVAS SAMITI LTD.
|
December 18, 2009 |
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
|
November 6, 2009 |
SUKUMAR CHAND JAIN AND ANR. Vs. DELHI DEVELOPMENT AUTHORITY
|
November 12, 2009 |
SULTAN MOHD. SIDDIQUE Vs. GHALIB MEMORIAL COOP GROUP HOUSE BUILDING SOCIETY AND ANR.
|
September 14, 2009 |
SUMAN AKBAR Vs. COMMISSIONER OF POLICE POLICE HEAD QUARTERS
|
November 30, 2009 |
SUMAN KHATTAR Vs. NAVYUG EDUCATION SOCIETY
|
May 8, 2009 |
SUMAN LATA AND ORS. Vs. SURAJ BHAN AND ORS.
|
July 31, 2009 |
SUMAN SINGH ALIAS RANJEET Vs. STATE
|
November 24, 2009 |
SUMATI Vs. SARLA PURI
|
February 9, 2009 |
SUMIT GUPTA Vs. STATE (GOVT. OF NCT OF DELHI)
|
March 20, 2009 |
SUMITRA AND ORS. Vs. UP STATE ROADWAYS TPT. CORPN. AND ANR.
|
March 31, 2009 |
SUMITRA PAL Vs. VIVEK NARAYAN PAL
|
October 6, 2009 |
SUMMIT INFOTECH LTD Vs. KODAK INDIA LTD
|
August 5, 2009 |
SUMMIT INFOTECH LTD Vs. KODAK INDIA LTD
|
August 7, 2009 |
SUN F AND B BUSINESS Vs. 21ST HOSPITALITY PRIVATE LIMITED
|
December 18, 2009 |
SUNAIR HOTELS LTD Vs. REGISTRAR OF COMPANIES
|
March 18, 2009 |
SUNAYANA MALHOTRA Vs. ICICI BANK
|
October 6, 2009 |
SUNAYNA GROVER Vs. STATE
|
February 9, 2009 |
SUNCITY PROJECTS PVT. LTD Vs. GOVERNMENT OF N.C.T. OF DELHI
|
January 21, 2009 |
SUNDER ALIAS LALA Vs. STATE
|
May 11, 2009 |
SUNDER LAL KHATRI AND SONS Vs. DDA
|
August 18, 2009 |
SUNIL @ BABLOO Vs. STATE
|
March 18, 2009 |
SUNIL @ TIGAN @ AKHILESH Vs. STATE OF DELHI
|
February 11, 2009 |
SUNIL AGGARWAL Vs. STATE
|
December 15, 2009 |
SUNIL ALIAS MUNN Vs. STAT GOVT OF NCT
|
November 27, 2009 |
SUNIL AND ORS. Vs. STATE
|
July 28, 2009 |
SUNIL CHADHA AND ANR. Vs. NEW INDIA INSURANCE CO. AND ORS.
|
November 30, 2009 |
SUNIL CHOPRA Vs. ZAMIL NEW DELHI INFRASTRUCTURE
|
September 23, 2009 |
SUNIL DUA Vs. GOVT. OF NCT OF DELHI AND ANR.
|
May 12, 2009 |
SUNIL DUTT Vs. BHAG SINGH
|
January 20, 2009 |
SUNIL GUPTA Vs. KAMAL KANT
|
September 2, 2009 |
SUNIL JAIN Vs. UNIVERSITY OF JAMIA MILLIA ISLAMIA
|
August 18, 2009 |
SUNIL JOLLY Vs. KRISHNA JOLLY
|
April 8, 2009 |
SUNIL KAPOOR Vs. STATE
|
October 6, 2009 |
SUNIL KAPOOR & ANR Vs. STATE & ANR
|
September 16, 2009 |
SUNIL KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
May 4, 2009 |
SUNIL KUMAR Vs. STATE
|
September 17, 2009 |
SUNIL KUMAR Vs. STATE
|
October 21, 2009 |
SUNIL KUMAR Vs. DELHI DEVLOPMENT AUTHORITY
|
August 11, 2009 |
SUNIL KUMAR Vs. STATE OF DELHI
|
January 30, 2009 |
SUNIL KUMAR Vs. INDIAN OIL CORPORATION LTD.
|
August 6, 2009 |
SUNIL KUMAR AND ANR. Vs. VIJAY PATHAK AND ORS.
|
February 25, 2009 |
SUNIL KUMAR JEPH Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
|
September 11, 2009 |
SUNIL KUMAR RAJPUT Vs. GOVT OF NCT OF DELHI
|
August 27, 2009 |
SUNIL MANCHANDA Vs. STATE
|
November 11, 2009 |
SUNIL NAYAK Vs. STATE
|
May 25, 2009 |
SUNIL TANEJA AND ANR. Vs. MCD AND ANR.
|
October 23, 2009 |
SUNIL TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.
|
May 14, 2009 |
SUNITA CHANDER Vs. GOVT OF NCT OF DELHI DRUGS CONTROL DEPARTMENT NEW DELHI
|
October 28, 2009 |
SUNITA GROVER Vs. THE STATE
|
July 13, 2009 |
SUNITA JAMWAL Vs. D S MARKETING PVT LTD
|
January 6, 2009 |
SUNITA LR OF LATE SHRI JASWANT SINGH Vs. ASST LABOUR COMMISSIONER GOVT OF N C T OF DELHI
|
August 26, 2009 |
SUNITA RANI Vs. DINESH RAI AND ORS.
|
May 6, 2009 |
SUNITA SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
February 17, 2009 |
SUNNY Vs. STATE
|
December 18, 2009 |
SUNNY @ BHOLA Vs. STATE
|
September 18, 2009 |
SUNNY PACKERS Vs. EMPLOYEES STATE INDUSRANCE CORPORATION
|
July 17, 2009 |
SUNRISE CONSTRUCTION Vs. VEENA WAHI
|
May 12, 2009 |
SUPER CASSETTES INDUSTRIES LTD Vs. PUNIT GOENKA
|
May 29, 2009 |
SUPER CASSETTES INDUSTRIES LTD Vs. PUNIT GOENKA
|
August 13, 2009 |
SUPER CASSETTES INDUSTRIES LTD Vs. UTTAM KHAN
|
October 12, 2009 |
SUPERBRANDS LTD. AND ORS. Vs. SUPERBRAND HOME CARE PRODUCTS PVT. LTD. AND ORS.
|
September 25, 2009 |
SUPERINTENDENT OF POST OFFICES AGRA DIVISION AGRA Vs. R K JAIN
|
January 16, 2009 |
SUPERIOR INDUSTRIES LTD Vs. MOUNT SHIVALIK BREWERIES LTD
|
August 6, 2009 |
SUPREME COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. DDA
|
April 29, 2009 |
SUPREME HI-FIDELITY PVT. LTD. Vs. STREAMLINE CAR DECORATORS
|
February 19, 2009 |
SURAJ @ SURESH Vs. STATE (NCT) OF DELHI
|
November 17, 2009 |
SURAJ BHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
December 18, 2009 |
SURAJ DASS Vs. SHIV KUMAR AND ORS.
|
April 6, 2009 |
SURAJ PAL Vs. STATE
|
February 19, 2009 |
SURAT SINGH THR. L.RS. Vs. UNION OF INDIA (UOI) AND ANR.
|
July 14, 2009 |
SURAT SINGH VIRK Vs. FIT JEE FRANCHISE NETWORKS LTD
|
May 4, 2009 |
SUREN MANDAL S/O RAKSHIK MANDAL Vs. THE STATE (GOVT. OF NCT)
|
February 9, 2009 |
SURENDER Vs. STATE
|
October 21, 2009 |
SURENDER KUMAR Vs. STATE BANK OF MYSORE AND ORS.
|
July 21, 2009 |
SURENDER KUMAR @ DIMPY AND ORS. Vs. STATE
|
November 19, 2009 |
SURENDER MOHAN RANA Vs. SDM RA SARASVATI VIHAR
|
May 6, 2009 |
SURENDER PAL SINGH CHAUHAN Vs. BAR COUNCIL OF INDIA
|
April 21, 2009 |
SURENDER RATHI Vs. STATE OF DELHI
|
May 11, 2009 |
SURENDER SINGH Vs. NIRUPAM SINGH
|
April 24, 2009 |
SURESH Vs. STATE OF NCT DELHI
|
December 10, 2009 |
SURESH BABU Vs. INDRAPRASTHA GAS LIMITED
|
May 1, 2009 |
SURESH CHAND Vs. DELHI CO OPERATIVE TRIBUNAL
|
November 19, 2009 |
SURESH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
|
August 25, 2009 |
SURESH GOEL AND ASSOCIATES Vs. UNION OF INDIA
|
January 19, 2009 |
SURESH GULATI Vs. RAJIV CHAWLA
|
October 23, 2009 |
SURESH JAIN Vs. ORIENT CARPET GALLERY PVT. LTD
|
July 24, 2009 |
SURESH KUMAR Vs. DELHI VIDHYUT BOARD AND ANR.
|
August 7, 2009 |
SURESH KUMAR Vs. DIRECTOR OF EDUCATION AND ORS.
|
September 8, 2009 |
SURESH KUMAR @ SAIJU Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
September 16, 2009 |
SURESH KUMAR GUPTA Vs. STATE AND ORS.
|
December 18, 2009 |
SURESH KUMAR SHARMA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
July 7, 2009 |
SURESH KUMAR WADHAWAN Vs. DHARAMVIR SINGH AND ORS.
|
April 27, 2009 |
SURESH MOHAN CHOPRA Vs. G P AHUJA
|
April 15, 2009 |
SURESH PAL Vs. COMMISSIONER OF POLICE
|
December 7, 2009 |
SURESH SHARMA Vs. NEW COOLWELL INDUSTRIES
|
January 23, 2009 |
SURESHANAND Vs. UNION OF INDIA
|
August 24, 2009 |
SUREY ENTERPRISES Vs. MUNICIPAL CORPORATION OF DELHI
|
February 4, 2009 |
SURINDER JAIN Vs. STATE
|
February 13, 2009 |
SURINDER KAUR Vs. SARDAR MANGAL SINGH
|
March 6, 2009 |
SURINDER KUMAR Vs. THE STATE (GOVT. OF DELHI)
|
December 15, 2009 |
SURINDER KUMAR BAJAJ Vs. SHEELA RANI PASRICHA
|
November 30, 2009 |
SURINDER KUMAR BALI Vs. STATE
|
November 27, 2009 |
SURINDER KUMAR KANSAL Vs. NADAR KHAN AND ORS.
|
April 6, 2009 |
SURINDER KUMAR S/O SH. CHANGE PRASHAD GUPTA Vs. STATE (DELHI ADMINISTRATION)
|
May 26, 2009 |
SURINDER PAL @ BILLOO Vs. STATE OF DELHI
|
November 27, 2009 |
SURINDER PAL KAUR Vs. STATE
|
December 14, 2009 |
SURINDER SINGH Vs. STATE N C T OF DELHI
|
November 18, 2009 |
SURINDER SINGH Vs. GURU HARKISHAN PUBLIC SCHOOL
|
March 16, 2009 |
SURJEET KAUR Vs. KRISHAN BHANDARI
|
April 28, 2009 |
SURJEET SINGH Vs. VIRENDER KUMAR AND ORS.
|
April 27, 2009 |
SURJIT KAUR Vs. D S KAPOOR
|
October 9, 2009 |
SURJIT SINGH Vs. PREM ANTH
|
September 3, 2009 |
SURJIT SINGH AND ANR. Vs. EXPRESS RETAIL SERVICES PVT. LTD. AND ORS.
|
September 8, 2009 |
SURYA FOOD AND AGRO LTD Vs. PRIYA GOLD TEA COMPANY
|
September 14, 2009 |
SURYA PRAKASH TYAGI Vs. LT. GOVERNOR OF DELHI
|
May 6, 2009 |
SUSHANT RAY Vs. DEAN AND HEAD FACULTY OF LAW UNIVERSITY OF DELHI
|
July 24, 2009 |
SUSHIL AGGARWAL Vs. UOI
|
January 7, 2009 |
SUSHIL ANSAL Vs. STATE OF DELHI
|
September 3, 2009 |
SUSHIL CHOUDHERY Vs. NEERAJ BASOYA
|
October 30, 2009 |
SUSHIL JEETPURIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 18, 2009 |
SUSHIL K. CHAKRAVARTY Vs. TEJ PROPERTIES P. LTD.
|
August 24, 2009 |
SUSHIL KUMAR Vs. RAMESH KUMAR AND ORS.
|
April 13, 2009 |
SUSHIL KUMAR Vs. N.C.T. OF DELHI AND ORS.
|
August 20, 2009 |
SUSHIL KUMAR AND ORS. Vs. RAJBIR SINGH AND ORS.
|
February 19, 2009 |
SUSHIL KUMAR BHARDWAJ Vs. UNION OF INDIA (UOI)
|
March 17, 2009 |
SUSHIL KUMAR JAIN TRADING AS TARA PRODUCTS Vs. KEPREJ ELECTRONICS
|
March 31, 2009 |
SUSHIL MOHAN SAINI Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
July 7, 2009 |
SUSHIL SURI Vs. C B I
|
May 12, 2009 |
SUSHIL SURI Vs. C B I
|
May 21, 2009 |
SUSHMA NAYAR Vs. MANAGING COMMITTEE DELHI PUBLIC SCHOOL
|
July 17, 2009 |
SUSHMA NAYAR Vs. DIRECTOR OF EDUCATION
|
October 30, 2009 |
SUSHMA RANI AHUJA Vs. NEPAL SINGH AND ORS.
|
September 3, 2009 |
SUSHMA SHARMA Vs. STATE BANK OF INDIA
|
April 8, 2009 |
SUSHMA SHARMA AND ANR. Vs. RAJA RAM AND ORS.
|
April 27, 2009 |
SWADESHI CABLES (I) LTD. Vs. NATIONAL ALUMINIUM CO. OF INDIA LTD.
|
May 5, 2009 |
SWADESHI CONSTRUCTION CO. Vs. EXECUTIVE ENGINEER, DTTDC LTD
|
October 22, 2009 |
SWAMI NATH PANDEY Vs. MANAGEMENT OF D T D C LIMITED
|
September 22, 2009 |
SWAMI VIVEKANAND COLLEGE OF EDUCATION TARKWARI Vs. UNION OF INDIA
|
April 23, 2009 |
SWARAN DUTT SHARMA Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
August 13, 2009 |
SWARAN SINGH BANDA Vs. MANPREET SINGH CHHATWAL
|
February 17, 2009 |
SWAROVSKI INDIA PVT. LTD. Vs. SPA AGENCIES
|
July 3, 2009 |
SWAYAM SIDHA COOPERATIVE GROUP HOUSING SOCIETY Vs. FINANCIAL COMMISSIONER
|
May 8, 2009 |
SWISS GARNIER LIFE SCIENCES Vs. UNION OF INDIA
|
December 3, 2009 |
SYED AMIN CHOUDHARY Vs. STATE AND ORS.
|
August 31, 2009 |
SYNDICATE BANK Vs. SANJAY KAPOOR
|
May 19, 2009 |
SYNGENTA INDIA LTD Vs. UNION OF INDIA
|
July 1, 2009 |
SYNGENTA INDIA LTD. Vs. UNION OF INDIA (UOI) THROUGH DEPARTMENT OF AGRICILTURE AND CO-OPERATION AND ORS.
|
August 11, 2009 |
T V RAMANATHAN Vs. GOVERNMENT OF NCT OF DELHI
|
September 1, 2009 |
T.S. DAGAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 7, 2009 |
TAGORE EDUCATION SOCIETY REGD Vs. KAMLA TANDON
|
May 13, 2009 |
TAGORO EDUCATION SOCIETY REGD Vs. KAMLA TANDON
|
July 10, 2009 |
TAJ PRATAP SINGH Vs. U O I
|
July 16, 2009 |
TAJUDIN ALIAS NANHE Vs. N C T OF DELHI
|
December 21, 2009 |
TALAT PARVEEN NAQVI Vs. DELHI DEVELOPMENT AUTHORITY
|
October 23, 2009 |
TALHA NASIR Vs. HASHIMUDDIN
|
February 6, 2009 |
TALWAR BROTHERS PVT. LTD. Vs. P.B. STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
December 23, 2009 |
TANDAV FILM ENTERRAINMENT PVT LTD Vs. FOUR FRAME PICTURES
|
December 3, 2009 |
TANDAV FILMS ENTERTAINMENT P LTD Vs. FOUR FRAMES PICTURES
|
October 20, 2009 |
TANEJA DEVELOPERS AND INFRASTRUCTURE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX DELHI
|
February 24, 2009 |
TAPAN BISWAS Vs. STATE
|
July 24, 2009 |
TARA CHAND AGGARWAL Vs. BABU LAL AND ORS.
|
May 8, 2009 |
TARA DUTT Vs. STATE
|
April 29, 2009 |
TARA INTERNATIONAL Vs. UOI
|
November 27, 2009 |
TARA SINGH Vs. STATE OF DELHI
|
October 13, 2009 |
TARAN JEET Vs. G S BHATIA
|
January 16, 2009 |
TARAN SINGH MANOHAR SINGH AND ORS. Vs. GOVT. OF NCT DELHI AND ORS.
|
September 16, 2009 |
TARUN BHALLA Vs. STATE (NCT OF DELHI)
|
September 25, 2009 |
TARUN KHOSLA AND ANR. Vs. UNION OF INDIA (UOI)
|
May 15, 2009 |
TARUN KUMAR ROY Vs. UNIVERSITY OF DELHI
|
May 25, 2009 |
TARUN TYAGI Vs. C B I
|
May 18, 2009 |
TARUNA Vs. UNION OF INDIA (UOI) AND ORS.
|
October 28, 2009 |
TASLEEMA Vs. STATE (NCT OF DELHI)
|
July 3, 2009 |
TATA IRON AND STEEL CO LTD Vs. JHALANI TOOLS INDIA LTD
|
January 6, 2009 |
TATA MOTORS LTD. Vs. STATE
|
February 12, 2009 |
TATA POWER COMPANY LIMITED Vs. UNION OF INDIA
|
April 13, 2009 |
TATA SONS LIMITED Vs. MR. LAXMAN AND ANOTHER
|
December 14, 2009 |
TATA SONS LTD Vs. TATA INDUSTRIAL RECRUITMENT
|
October 27, 2009 |
TATA SONS LTD. Vs. A.K. CHAUDHARY
|
April 6, 2009 |
TATA STEEL LTD. Vs. UNION OF INDIA (UOI) AND ANR.
|
April 27, 2009 |
TECHMAN SHELTERS PVT. LTD. Vs. SH. VIJAY CHOUDHARY AND
|
September 9, 2009 |
TECHNO CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI
|
September 11, 2009 |
TECHNOLOGY DEVELOPMENT BOARD DECREE HOLDER Vs. PUSHKAR CHEM LIMITED
|
April 8, 2009 |
TEJ PAL GUPTA Vs. RATTAN SINGH
|
May 25, 2009 |
TEJA @ TEJVEER SINGH @ TEJ PAL Vs. N.C.T. GOVT. OF DELHI (STATE)
|
September 22, 2009 |
TEJINDER VIRDI @ DOLLY Vs. STATE
|
December 16, 2009 |
TEJPAL GARG AND ANR. Vs. STATE OF NCT OF DELHI AND ORS.
|
July 30, 2009 |
TEXEM ENGINEERING Vs. TEXCOMASH EXPORTS
|
August 13, 2009 |
TEXMACO LTD Vs. UNION OF INDIA
|
November 12, 2009 |
TEXTILE WASTE INDUSTRIES Vs. SMT. DEVKI W/O SHRI VED PRAKASH
|
March 20, 2009 |
TEXTILES COMMITTEE Vs. ANITA SURI
|
May 12, 2009 |
THAKUR ARORA Vs. STATE OF NCT OF DELHI
|
February 19, 2009 |
THAN SINGH CHABRA Vs. INDIAN OIL CORPORATION
|
July 3, 2009 |
THE CENTRAL PUBLIC INFORMATION OFFICER, SUPREME COURT OF INDIA Vs. SUBHASH CHANDRA AGARWAL AND ANR.
|
September 2, 2009 |
THE COMMISSIONER MUNICIPAL CORPORATION OF DELHI Vs. SHASHI W/O SH. RAKESH KUMAR SAINI AND ORS.
|
September 7, 2009 |
THE COMMISSIONER MUNICIPAL CORPORATION OF DELHI Vs. SHASHI W/O SH. RAKESH KUMAR SAINI AND ORS.
|
July 9, 2009 |
THE COOPERATIVE STORE LTD. Vs. ADDITIONAL SECRETARY AND APELLATE AUTHORITY AND ORS.
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October 6, 2009 |
THE DIVISIONAL PERSONNEL OFFICER Vs. SATISH CHANDRA
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April 28, 2009 |
THE FORUM OF MINORITY SCHOOL Vs. DIRECTOR OF EDUCATION AND ANR.
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May 28, 2009 |
THE MANAGEMENT OF DTC Vs. SHRI BALJIT SINGH
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March 3, 2009 |
THE MANAGEMENT OF THE MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY Vs. SH. RAM PAL SINGH
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March 31, 2009 |
THE MOTOR AND GENERAL FINANCE LIMITED Vs. CENTURY TUBES LTD.
|
July 23, 2009 |
THE MUNICIPAL CORPORATION OF DELHI Vs. SMT. KRISHNA
|
May 19, 2009 |
THE NATIONAL INSURANCE CO. LTD. Vs. SHANKAR DASS AND ORS.
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April 21, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SITA RAM AND ANR.
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April 20, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SANJO DEVI AND ORS.
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April 20, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. RAMBHA DEVI AND ORS.
|
April 20, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SUNITA AND ORS.
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November 24, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. RAJA RAM AND ANR.
|
August 25, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. GEETA DEVI AND ORS.
|
May 29, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. USHA SHARMA AND ORS.
|
April 8, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. GEETA DEVI AND ORS.
|
May 6, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. MUNESH DEVI AND ORS.
|
January 28, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. ANITA AND ORS.
|
September 3, 2009 |
THE NEW INDIA ASSURANCE CO. LTD. THROUGH ITS MANAGER (LEGAL) NEW INDIA ASSURANCE CO. LTD. Vs. SMT. VIJAY KUMARI THAKUR W/O. LATE SHRI SHYAM SUNDER THAKUR AND ORS.
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November 24, 2009 |
THE STATE TRADING CORPORATION OF INDIA LTD. Vs. RAJAT PHARMACHEM LTD. AND ORS.
|
December 7, 2009 |
THE UNION OF INDIA (UOI) AND ANR. Vs. RAJ CONSTRUCTION COMPANY
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August 11, 2009 |
THERMOPACK INDUSTRIES Vs. AJAY ELECTRICAL INDUSTRIES LTD
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December 22, 2009 |
THIRANI CHEMICALS LTD Vs. SHREE RAM PLAST
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October 13, 2009 |
THIRANI CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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January 23, 2009 |
THOUNAOJAM SHYAMKUMAR SINGH Vs. STATE
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February 17, 2009 |
THOUNAOJAM SHYAMKUMAR SINGH Vs. STATE GOVT OF NCT OF DELHI
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July 16, 2009 |
TIKA RAM Vs. STATE (NCT OF DELHI)
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November 6, 2009 |
TIKA RAM Vs. STATE
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February 16, 2009 |
TILAK RAJ Vs. STATE
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October 29, 2009 |
TILAK RAJ Vs. RAJENDRA KUMAR
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October 26, 2009 |
TILAK RAJ AGGARWAL AND ANR. Vs. DDA AND ORS.
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January 16, 2009 |
TILAK RAJ BEDI Vs. STATE THRU. CBI AND ANR.
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October 9, 2009 |
TILAK RAJ NARULA Vs. M.L. SETHI
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October 20, 2009 |
TILLU SAHU Vs. THE STATE (GOVT. OF NCT) DELHI
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February 6, 2009 |
TIME BROADBAND SERVICES PVT LTD Vs. COLOMBIAN SOFTWARE SOLUTIONS PVT LTD
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September 8, 2009 |
TIME BROADBAND SERVICES PVT LTD Vs. BHARAT SANCHAR NIGAM LTD
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August 31, 2009 |
TIME BROADBAND SERVICES PVT. LTD. Vs. BHARAT SANCHAR NIGAM LTD.
|
August 3, 2009 |
TIRATH RAM AHUJA PVT LTD Vs. GOVERNMENT OF NCT OF DELHI
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July 15, 2009 |
TOBY CONSULTANTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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November 23, 2009 |
TODY SINGH AND ORS. Vs. RAM BHAROSE AND ORS.
|
April 20, 2009 |
TOTA RAM Vs. STATE (NCT OF DELHI)
|
January 16, 2009 |
TRANS ASIAN INDUSTRIES EXPOSITIONS PVT LTD Vs. IDEA ESTATES PVT LTD
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February 10, 2009 |
TRANS BHARAT AVIATION P LTD Vs. UNION OF INDIA
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May 14, 2009 |
TRANSWORLD SHIPPING SERVICES (I) P. LTD. Vs. CENTRAL WAREHOUSING CORPORATION AND ORS.
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April 22, 2009 |
TREHAN PROMOTERS AND BUILDERS PVT. LTD. Vs. WELLDONE TECHNOLOGY PARKS DEVELOPMENT PVT. LTD.
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September 4, 2009 |
TRILOK CHAND Vs. UNION OF INDIA
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December 15, 2009 |
TRILOK CHAND BANSAL Vs. THE STATE
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December 22, 2009 |
TRILOK KAPOOR AND ANR. Vs. THE STATE
|
December 3, 2009 |
TRIPTI TALAPATRA Vs. NATIONAL BOARD OF EXAMINATIONS
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September 2, 2009 |
TRIVED PRAKASH Vs. DELHI TRANSPORT CORPORATION
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October 13, 2009 |
TRIVED PRAKASH Vs. DELHI TRANSPORT CORPORATION
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July 3, 2009 |
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
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September 11, 2009 |
TRIVENI MEDIA LTD Vs. ZOOM COMMUNICATIONS LTD
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May 12, 2009 |
TRUTORN MACHINE INDIA LTD Vs. LABOUR COMMISSIONER
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August 21, 2009 |
TSN MARKETING INDIA LTD Vs. SUPER DOMESTIC DUST BUSTERS P LTD
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September 14, 2009 |
TUFF DRILLING PRIVATE LIMITED Vs. JUBLIANT OIL AND GAS PVT. LTD. AND ANR.
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December 23, 2009 |
TULIP I T SERVICES LTD Vs. SECRETARY
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May 13, 2009 |
TULSI RAM Vs. DELHI TRANSPORT CORPORATION
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July 20, 2009 |
TURNER MORRISON LAND LIMITED Vs. PARVATI DEVI
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September 23, 2009 |
TURNER MORRISON LIMITED Vs. SMT. PARVATI DEVI AND ANR.
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July 1, 2009 |
U O I Vs. QAYYUM KHAN
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April 13, 2009 |
U P STATE ROAD Vs. HANSMUKHI VERMA
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July 20, 2009 |
U P STATE ROAD TRANSPORT CORPORATION Vs. SUMER SINGH
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November 24, 2009 |
U.A.E. EXCHANGE CENTRE LTD. Vs. UNION OF INDIA
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February 13, 2009 |
U.M. CABLES LTD. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BSNL AND ORS.
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February 11, 2009 |
U.O.I. Vs. DELHI SCHOOL TEACHERS ASSN
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March 4, 2009 |
U.P. EXPORT CORPORATION LTD. Vs. RAM NATH
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May 8, 2009 |
U.P. EXPORT CORPORATION LTD. Vs. VINOD KUMAR MISHRA
|
May 8, 2009 |
U.P. EXPORT CORPORATION LTD. Vs. BHAGWAN SINGH
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April 30, 2009 |
U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. SH. RAJESH KUMAR AND ORS.
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February 6, 2009 |
U.P. STATE ROADWAYS TRANSPORT CORPORATION Vs. SUKH PALI AND ORS.
|
February 9, 2009 |
U.S. VERMA, PRINCIPAL, D.P.S. FARIDABAD Vs. NATIONAL COMMISSION FOR WOMEN
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October 12, 2009 |
UCO BANK Vs. DARSHNA DEVI AND ORS.
|
March 26, 2009 |
UDAI BHAN TIWARI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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May 25, 2009 |
UDAI PAL SINGH Vs. UOI
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April 20, 2009 |
UDAM SINGH SETHI Vs. TAMAL DAS AND ORS.
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October 26, 2009 |
UMA RANI SHARMA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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March 4, 2009 |
UMA SHANKAR Vs. STATE OF NCT OF DELHI
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January 21, 2009 |
UMA SHANKER Vs. STATE
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November 17, 2009 |
UMA SHANKER Vs. STATE (DELHI ADMN)
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December 15, 2009 |
UMANG PURI Vs. PRAMODE CHANDRA PURI
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April 13, 2009 |
UMESH CHAND SHARMA Vs. JEEVAN SERVICE STATION
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August 11, 2009 |
UMESH KAUSHIK Vs. INDIAN BANK
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December 23, 2009 |
UMESH KUMAR Vs. THE STATE OF NCT OF DELHI
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February 13, 2009 |
UNIFLEX CABLES LTD Vs. MTNL
|
February 20, 2009 |
UNION OF INDIA Vs. BHARTIYA VEHICLES AND ENGG CO LTD
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February 12, 2009 |
UNION OF INDIA Vs. LAKHOO RAM
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February 25, 2009 |
UNION OF INDIA Vs. OGILVY AND MATHER LTD
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March 13, 2009 |
UNION OF INDIA Vs. OM PRAKASH
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April 17, 2009 |
UNION OF INDIA Vs. ADWAVE
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April 15, 2009 |
UNION OF INDIA Vs. CHADHA ENGG WORKS
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April 16, 2009 |
UNION OF INDIA Vs. N K SHARMA AND COMPANY
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April 24, 2009 |
UNION OF INDIA Vs. SUDHIR ENGINEERING COMPANY
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July 20, 2009 |
UNION OF INDIA Vs. JEEWAN LAL
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July 3, 2009 |
UNION OF INDIA Vs. PANDIT CONSTRUCTION CO
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July 8, 2009 |
UNION OF INDIA Vs. AKASH BUILDERS
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August 4, 2009 |
UNION OF INDIA Vs. VIVEK BHATIA
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May 13, 2009 |
UNION OF INDIA Vs. NEW SWADESHI SUGAR MILLS
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May 15, 2009 |
UNION OF INDIA Vs. BINOD ENGINEERING AND MECHANICAL WORKS
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July 2, 2009 |
UNION OF INDIA Vs. SHAM LAL
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June 10, 2009 |
UNION OF INDIA Vs. M K GHUMAN
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May 21, 2009 |
UNION OF INDIA Vs. S.C. JAIN
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July 23, 2009 |
UNION OF INDIA Vs. HAKIM SINGH SENGAR
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December 15, 2009 |
UNION OF INDIA Vs. ANIL KUMAR CHOUDHARY
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December 14, 2009 |
UNION OF INDIA Vs. B L SINHA
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December 16, 2009 |
UNION OF INDIA Vs. MUKESH KUMAR SHARMA
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December 7, 2009 |
UNION OF INDIA Vs. NAGENDRA PAL SINGH
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December 9, 2009 |
UNION OF INDIA Vs. BANARASI DASS
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December 8, 2009 |
UNION OF INDIA Vs. GABDULAL MEENA
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November 16, 2009 |
UNION OF INDIA Vs. MANGAL SINGH
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November 19, 2009 |
UNION OF INDIA Vs. RAM SEWAK BHASKAR
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November 20, 2009 |
UNION OF INDIA Vs. CENTRAL INFORMATIC COMMISSION
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November 11, 2009 |
UNION OF INDIA Vs. SHER SINGH
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November 10, 2009 |
UNION OF INDIA Vs. RITA PANT
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August 13, 2009 |
UNION OF INDIA Vs. S K CHOPRA
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August 24, 2009 |
UNION OF INDIA Vs. KARNATAKA IMPLEMENTS AND MACHINERIES CO LTD
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September 1, 2009 |
UNION OF INDIA Vs. NAVBHARAT NIRMAN CO
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September 17, 2009 |
UNION OF INDIA Vs. SHAUKAT RAI
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October 13, 2009 |
UNION OF INDIA Vs. R K GUPTA
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October 7, 2009 |
UNION OF INDIA Vs. RAMESH CHANDER
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October 7, 2009 |
UNION OF INDIA Vs. M/S HAKIM CHAND
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May 12, 2009 |
UNION OF INDIA Vs. BINOD ENGINEERING & MECHANICAL WORKS
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July 6, 2009 |
UNION OF INDIA Vs. ENTRACK INTERNATINOAL TRADING PVT LTD
|
October 30, 2009 |
UNION OF INDIA Vs. CENTRAL INFORMATION COMMISSION & P.D. KHANDELWAL
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November 30, 2009 |
UNION OF INDIA Vs. A-1 SANAT & CO. PVT. LTD
|
November 27, 2009 |
UNION OF INDIA Vs. BHARDWAJ ENTERPRISES
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January 29, 2009 |
UNION OF INDIA Vs. MODI KOREA TELECOM LTD
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May 21, 2009 |
UNION OF INDIA Vs. CHERLA NARAYANA SASTRY
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December 11, 2009 |
UNION OF INDIA Vs. M/S. WISHWA MITTAR BAJAJ & SONS
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April 28, 2009 |
UNION OF INDIA Vs. SHRI VINOD KUMAR JAIN
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July 7, 2009 |
UNION OF INDIA Vs. DEWAS SOYA LIMITED
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January 6, 2009 |
UNION OF INDIA Vs. KONARK ELECTRIC SALES CORPORATION
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April 9, 2009 |
UNION OF INDIA Vs. R S SAHDEV
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November 4, 2009 |
UNION OF INDIA Vs. TARSEEM LAL VERMA
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July 20, 2009 |
UNION OF INDIA Vs. MUKESH GARG
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July 9, 2009 |
UNION OF INDIA & ANOTHER Vs. VED PARKASH
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May 29, 2009 |
UNION OF INDIA & ORS Vs. VINOD KUMAR
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April 2, 2009 |
UNION OF INDIA & OTHERS Vs. EX SI JEEWAN LAL & OTHERS
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May 25, 2009 |
UNION OF INDIA (UOI) Vs. GREAVES LTD.
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July 9, 2009 |
UNION OF INDIA (UOI) Vs. KAMAL VIJAY JAIN AND ANR.
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March 27, 2009 |
UNION OF INDIA (UOI) Vs. CENTRAL INFORMATION COMMISSION AND ANR.
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May 5, 2009 |
UNION OF INDIA (UOI) Vs. SHRI R.K. SHARMA AND ORS.
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May 29, 2009 |
UNION OF INDIA (UOI) Vs. GUJRAT CO-OPERATIVE GRAIN GROWERS FEDERATION LTD.
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December 7, 2009 |
UNION OF INDIA (UOI) Vs. MS. NEELU
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January 23, 2009 |
UNION OF INDIA (UOI) Vs. KASHIND ROLLER FLOOR
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March 24, 2009 |
UNION OF INDIA (UOI) Vs. SMT. SUSHILA DEVI
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August 10, 2009 |
UNION OF INDIA (UOI) Vs. SHRI P.K. SHARMA
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July 17, 2009 |
UNION OF INDIA (UOI) Vs. MR. DEV KARAN AND ORS.
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February 20, 2009 |
UNION OF INDIA (UOI) Vs. MAHAVIR WOOLLEN MILLS
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March 25, 2009 |
UNION OF INDIA (UOI) Vs. SHRI D.R. GUPTA
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July 3, 2009 |
UNION OF INDIA (UOI) Vs. SHRI V.K. SAREEN
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July 3, 2009 |
UNION OF INDIA (UOI) Vs. SH. A. CHOWDHURY
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January 9, 2009 |
UNION OF INDIA (UOI) Vs. CENTRAL INFORMATION COMMISSION AND ORS.
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April 16, 2009 |
UNION OF INDIA (UOI) Vs. S.D. TECHNICAL SERVICES PVT. LTD. AND ANR.
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April 22, 2009 |
UNION OF INDIA (UOI) Vs. A-1 SANAT AND CO. PVT. LTD. AND ANR.
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April 27, 2009 |
UNION OF INDIA (UOI) Vs. DAULAT RAM INDUSTRIES
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April 21, 2009 |
UNION OF INDIA (UOI) Vs. AMARJEET SINGH @ BILLA AND ANR.
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April 21, 2009 |
UNION OF INDIA (UOI) Vs. HAKAM CHAND AND CO.
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January 13, 2009 |
UNION OF INDIA (UOI) Vs. USHA SAWHNEY
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March 6, 2009 |
UNION OF INDIA (UOI) Vs. V.S. MISHRA AND ORS.
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May 8, 2009 |
UNION OF INDIA (UOI) Vs. J. DAULAT SINGH AND ORS.
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May 25, 2009 |
UNION OF INDIA (UOI) AND ANR. Vs. S.K. THAKRAL
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October 5, 2009 |
UNION OF INDIA (UOI) AND ANR. Vs. DHARAMVEER SINGH AND ORS.
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April 21, 2009 |
UNION OF INDIA (UOI) AND ANR. Vs. BIRPAL SINGH
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July 3, 2009 |
UNION OF INDIA (UOI) AND ANR. Vs. SADHU SARAN SHAHI
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January 12, 2009 |
UNION OF INDIA (UOI) AND ANR. Vs. PANNA LAL TANDON
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May 18, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. RAM KUMAR SHARMA
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July 16, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. TARSEEM LAL VERMA
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August 18, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. EX. CONSTABLE BAL KISHAN
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August 27, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. SHRI AZAM SIDDIQUI AND ORS.
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May 22, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. BIMAL KRISHNA DASS
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March 5, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. HABIB-UR-REHMAN KHAN AND ORS.
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December 23, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. MS. SURJEET SANGWAN
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October 15, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. ISHWAR SINGH
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September 23, 2009 |
UNION OF INDIA (UOI) REPRESENTED BY SECRETARY TO GOVERNMENT MINISTRY OF FINANCE AND UNION OF INDIA (UOI) REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT OF LEGAL AFFAIRS MINISTRY OF LAW AND JUSTICE Vs. B. KRISHNA MOHAN S/O LATE B.S.R. ANJANEYULU
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March 20, 2009 |
UNION OF INDIA (UOI) THROUGH COMM. OF POLICE Vs. S.I. BALTEJ SINGH
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December 7, 2009 |
UNION OF INDIA (UOI) THROUGH DEPUTY CHIEF ENGINEER (CONSTRUCTION) NORTHERN RAILWAY Vs. SHRI RAVINDER KUMAR S/O SHRI AJAB SINGH MATERIAL CHECKING CLERK UNDER DEPUTY CHIEF ENGINEER (CONST.) NORTHERN RAILWAY
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September 15, 2009 |
UNION OF INDIA (UOI) THROUGH SECRETARY MINISTRY OF URBAN DEVELOPMENT, Vs. SMT. ACHALA MEDIRATTA W/O SHRI NIPIN MEDIRATTA
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July 27, 2009 |
UNION OF INDIA (UOI) THROUGH SECRETARY, RAILWAY BOARD, Vs. SHRI K.P. DANGI S/O LATE SHRI DANGI AND SHRI R.K. GHOSH S/O SHRI R.C. GHOSH
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November 10, 2009 |
UNION OF INDIA (UOI) THROUGH THE GENERAL MANAGER, NORTHERN RAILWAYS Vs. BHARAT GENERAL AND TEXTILES INDUSTRIES LTD.
|
July 23, 2009 |
UNION OF INDIA (UOI), CANTEEN STORE DEPARTMENT Vs. SHAMLI DISTILLERY AND CHEMICAL WORKS
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October 27, 2009 |
UNION OF INDIA (UOI), THROUGH THE GENERAL MANGER, NORTHERN RAILWAY Vs. SMT. INDERJIT KAUR
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December 9, 2009 |
UNION OF INDIA (UOI)THROUGH SECRETARY MINISTRY OF HUMAN RESOURCES DEVELOPMENT DEPARTMENT OF EDUCATION, Vs. SHRI T.B. TYAGI S/O. LATE SHRI M.B. TYAGI
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July 27, 2009 |
UNION OF INDIA AND OTHERS Vs. AZAM SIDDIQUI AND OTHERS
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July 3, 2009 |
UNION OF INDIA THRU DY. CHIEF ENGINEER NORTHERN RAILWAYS Vs. TRG INDUSTRIES PVT. LTDIL
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October 27, 2009 |
UNIONOF INDIA Vs. SANTOSH
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July 15, 2009 |
UNISTAL SYATEM PVT LTD Vs. PRODATA DOCTOR PVT LTD
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September 3, 2009 |
UNITECH Vs. J.K. INDUSTRIES LTD.
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March 2, 2009 |
UNITECH LTD. Vs. COMMISSIONER OF SERVICE TAX
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May 26, 2009 |
UNITED BIOTECH P LTD Vs. SCHON PHARMACEUTICALS LTD
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December 8, 2009 |
UNITED COFFEE HOUSE Vs. ZIA HASAN
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July 9, 2009 |
UNITED ENGINEERS SERVICE STATION Vs. INDIAN OIL CORPORATION LTD
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November 16, 2009 |
UNITED ENGINEERS SERVICE STATION Vs. AKHIL BHARTIYA KRANTIKARI MAZDOOR UNION AND ORS.
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February 10, 2009 |
UNITED EXPORTS Vs. COMMISSIONER OF INCOME TAX
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August 28, 2009 |
UNITED EXPORTS Vs. COMMISSIONER OF INCOME TAX
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August 25, 2009 |
UNITED INDIA ASSU. CO. LTD. Vs. PRABHA GULATI AND ORS.
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August 3, 2009 |
UNITED INDIA INSRUANCE CO. Vs. CHANDU RAM AND ORS.
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September 4, 2009 |
UNITED INDIA INSURANCE CO LTD Vs. SUMITRA KASHYAP
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July 9, 2009 |
UNITED INDIA INSURANCE CO. Vs. BOMBAY ANDHRA TRANSPORT CORP.
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September 14, 2009 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. DARIYAO KANWAR W/O. LATE SUMER SINGH AND ORS.
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September 16, 2009 |
UNITED INDIA INSURANCE CO. LTD. Vs. KARAN SINGH AND ORS.
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May 20, 2009 |
UNITED INDIA INSURANCE CO. LTD. Vs. MOHINDER SINGH AND ORS.
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April 28, 2009 |
UNITED INDIA INSURANCE CO. LTD. Vs. KARAM CHAND GOEL
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August 13, 2009 |
UNITED INDIA INSURANCE CO. LTD. Vs. KHASTI DEVI
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October 27, 2009 |
UNITED PHOSPHORUS LTD. Vs. UNION OF INDIA (UOI) AND ANR.
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July 14, 2009 |
UNIVERSITY OF CAMBRIDGE Vs. B.D. BHANDARI
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January 15, 2009 |
UNIVERSITY OF DELHI Vs. ANOOP PRAKASH AWASTHI
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May 26, 2009 |
UOI Vs. POPI (DECD) THR LRS
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December 4, 2009 |
UOI Vs. CHHANNO
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December 4, 2009 |
UOI Vs. JAGE RAM
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December 8, 2009 |
UOI Vs. ALL INDIA DEFENCE CIVILIAN CLERKS ASSOCIATION
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December 18, 2009 |
UOI Vs. LATOOR SINGH
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October 9, 2009 |
UOI NATIONAL GALLERY OF MODERN ART Vs. K BIKRAM SINGH
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October 7, 2009 |
UPAID SYSTEMS LIMITED Vs. SATYAM COMPUTER SERVICES
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July 17, 2009 |
URMILA GAMBHIR L/H OF LATE SUBHASH GAMBHIR Vs. COMMISSIONER OF INCOME
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December 23, 2009 |
URMILAVAID AND ANR. Vs. PRAKASH AND ORS.
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July 29, 2009 |
URVASHI POPLI Vs. UOI
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April 15, 2009 |
USHA BISHT Vs. UNION OF INDIA (UOI) AND ORS.
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July 17, 2009 |
USHA DRAGER PVT. LTD Vs. DRAGERWERK AG
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September 18, 2009 |
USHA RANI Vs. STATE (DELHI ADMN.)
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July 10, 2009 |
USHA RANI KASHYOTIA Vs. UNIVERSITY OF DELHI AND ORS.
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January 27, 2009 |
USHA TANWAR Vs. STATE
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March 17, 2009 |
USMAN Vs. STATE (N.C.T. OF DELHI)
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May 6, 2009 |
UTKARSH MANDAL Vs. UNION OF INDIA
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November 26, 2009 |
UTSAV BHASIN Vs. STATE
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January 9, 2009 |
UTTAM SUCROTECH INTERNATIONAL PVT LTD Vs. OVERSEAS INFRASTRUCTURE ALLIANCE I PVT LTD
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August 20, 2009 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAM RATI AND ORS.
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October 22, 2009 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DR. INDU BALA AND ORS.
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December 11, 2009 |
UTV SOFTWARE COMMUNICATIONS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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October 15, 2009 |
UZI JUSTMAN Vs. TELEPHONE CABLES LTD
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August 18, 2009 |
V K KAUSHAL Vs. UOI
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December 7, 2009 |
V K MADAN Vs. DELHI DEVELOPMENT AUTHORITY
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November 17, 2009 |
V K SINGH Vs. SPECIAL DIRECTOR OF ENFORCEMENT
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May 5, 2009 |
V K TALWAR Vs. PRESIDING OFFICER LABOUR COURT IX
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October 20, 2009 |
V N DEOSTHALI Vs. STATE
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December 15, 2009 |
V P GOEL Vs. STATE
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May 25, 2009 |
V P SHARMA Vs. STATE N C T OF DELHI
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October 27, 2009 |
V S GUPTA Vs. PUNJAB NATIONAL BANK
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November 30, 2009 |
V S THAKUR Vs. STATE
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December 7, 2009 |
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VIJAY PAL Vs. STATE
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