IN RE AN ADVOCATE Vs. STATE
|
January 2, 2007 |
(WG. COMMANDER) H.M. SETHI Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA, NIRMAN BHAWAN, NEW DELHI AND OTHERS
|
August 29, 2007 |
A CHAUDHARY Vs. UNION OF INDIA
|
February 2, 2007 |
A K BHATTACHARYA Vs. GOVT OF NCT OF DELHI
|
October 31, 2007 |
A K CHAUDAHRY Vs. NANDITA MALHOTRA
|
March 9, 2007 |
A K JOSHI Vs. STATE OF DELHI
|
May 28, 2007 |
A L SUDERSHAN CONSTRUCTION COMPANY LIMITED Vs. GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LIMITED
|
October 30, 2007 |
A. SIVAKUMARAN Vs. UNION OF INDIA
|
March 20, 2007 |
A.G. GAGGAR Vs. STATE
|
February 5, 2007 |
A.M. HANDICRAFT Vs. UNION OF INDIA (UOI)
|
February 19, 2007 |
A.R. DIAL Vs. DCM SHRIRAM CONSOLIDATED LTD.
|
November 29, 2007 |
A.V.M. (RETIRED) K.G. MOHAN CHANDRA Vs. ARUN MOHAN CHANDRA AND OTHERS
|
November 14, 2007 |
AAKANSHA Vs. GURU GOBIND INDRAPRASTHA UNIVERSITY
|
October 1, 2007 |
ABDUL GAFOOR Vs. STATE OF DELHI
|
February 21, 2007 |
ABDUL HAQUE Vs. BSES YAMUNA POWER LTD
|
July 20, 2007 |
ABDUL KHALIQUE Vs. V K CONSTRUCTION WORKS LTD
|
July 6, 2007 |
ABDUL MAJID BHATT Vs. STATE OF DELHI
|
July 27, 2007 |
ABDUL MAJID PARAMJIT SINGH Vs. COMMISSIONER OF INCOME TAX
|
October 9, 2007 |
ABDUL SALAM Vs. STATE N C T OF DELHI
|
May 14, 2007 |
ABHA ARORA Vs. ANGELA SHARMA
|
May 18, 2007 |
ABHIJAY Vs. A I C T E
|
May 3, 2007 |
ABHISHEK KHANNA Vs. RITIKA SETH
|
November 26, 2007 |
ABHISHEK VERMA Vs. INFORCEMENT DIRECTORATE
|
October 8, 2007 |
ABN AMRO BANK Vs. PRAVEEN JI FASHION
|
October 12, 2007 |
ACHARYA ARUN DEV Vs. STATE
|
August 30, 2007 |
ACL EDUCATION CENTRE PVT LTD Vs. AMERICANS CENTRE FOR LANGUAGES
|
July 6, 2007 |
ADARSH KUMAR JAIN Vs. MULTI ENGINEERING SERVICES
|
November 14, 2007 |
ADITYA ESTATE PVT LTD Vs. LAND & DEVELOPMENT OFFICE
|
March 30, 2007 |
AFHQ CIVIL SERVICE OFFICERS Vs. UOI
|
January 15, 2007 |
AFSANA Vs. STATE OF DELHI
|
September 10, 2007 |
AGIO EXPORTS LTD Vs. UNION OF INDIA
|
October 29, 2007 |
AGRO SALES AND MANUFACTURING COOPERATIVE LIMITED Vs. UNION OF INDIA
|
July 13, 2007 |
AHLUWALIA CONTRACTS I LTD Vs. COMMISSIONER OF INCOME TAX
|
March 26, 2007 |
AHLUWALIA CONTRACTS INDIA LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION
|
November 30, 2007 |
AHMED OOMERBHOY Vs. GAUTAM TANK
|
December 20, 2007 |
AIR COMDR RANDHIR PRATAP Vs. UOI
|
August 24, 2007 |
AIRPORT AUTHORITY OF INDIA LTD Vs. K K SUD
|
September 21, 2007 |
AIRPORTS AUTHORITY OF INDIA Vs. KARAN SINGH
|
May 30, 2007 |
AISHWARYA DEV CHAND KATOCH Vs. STATE OF DELHI
|
September 17, 2007 |
AJAY Vs. STATE GOVT OF NCT OF DELHI
|
October 29, 2007 |
AJAY AGARWAL Vs. VINOD MEHTA
|
May 7, 2007 |
AJAY BANSAL Vs. STATE OF DELHI
|
July 6, 2007 |
AJAY BESOYA Vs. STATE NCT OF DELHI
|
December 17, 2007 |
AJAY DHIR Vs. STATE AND ANR
|
March 8, 2007 |
AJAY GARG Vs. LT GOVERNOR OF DELHI
|
January 31, 2007 |
AJAY GUPTA Vs. COMMISSIONER OF INCOME TAX
|
April 2, 2007 |
AJAY HOME PRODUCT LIMITED Vs. STATE OF DELHI
|
May 8, 2007 |
AJAY JOHRI Vs. SINGHAL LAND AND FINANCE
|
July 6, 2007 |
AJAY KUMAR Vs. SUNITA
|
June 11, 2007 |
AJAY KUMAR GUPTA Vs. STATE
|
July 3, 2007 |
AJAY KUMAR SINGH Vs. STATE NCT OF DELHI
|
April 16, 2007 |
AJAY RAJ PAL Vs. STATE
|
February 19, 2007 |
AJAY SAXENA Vs. RACHANA SAXENA
|
October 5, 2007 |
AJAY VERMA Vs. EAST INDIA COMPANY
|
May 1, 2007 |
AJIT GUPTA Vs. STATE OF DELHI
|
May 4, 2007 |
AJIT RANJAN Vs. STATE OF DELHI
|
May 7, 2007 |
AJIT SINGH Vs. PRAKASHI DEVI
|
July 24, 2007 |
AKASH Vs. STATE GOVT OF NCT OF DELHI
|
October 22, 2007 |
AKHIL BHARTIYA EMPLOYEES PROVIDENT FUND STAFF FEDERATION Vs. UNION OF INDIA
|
December 26, 2007 |
AKSHAY KUMAR PATHAK Vs. STATE NCT OF DELHI
|
April 18, 2007 |
AKSHOY KUMAR PAUL Vs. NEW INDIA ASSURANCE COMPANY
|
March 14, 2007 |
ALCON BUILDERS AND ENGINEERS
PVT LTD Vs. UNION OF INDIA
|
August 10, 2007 |
ALCOVE INDUSTRIES LTD. Vs. ORIENTAL STRUCTURAL ENGINEERS LTD.
|
December 28, 2007 |
ALI SHER Vs. STATE GOVTOF NCT OF DELHI
|
September 21, 2007 |
ALKA Vs. NATIONAL CAPITAL TERRITORY OR DELHI
|
September 14, 2007 |
ALKEM LABORATORIES LTD Vs. MEGA INTERNATIONAL P LTD
|
February 8, 2007 |
ALL BANK FINANCE LIMITED Vs. LAN ESEDA INDUSTRIES LTD
|
August 22, 2007 |
ALL INDIA CPWD ENGINEERS ASSOCIATION Vs. UNION OF INDIA
|
February 19, 2007 |
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. RAJ SINGH
|
March 26, 2007 |
ALLAHABAD BANK Vs. RANDHIR SINGH
|
July 11, 2007 |
ALLAHABAD BANK Vs. K KISHORE
|
July 23, 2007 |
ALLIED ELECTRONICS & MAGNETICS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 27, 2007 |
ALOK KUMAR JAIN Vs. PURNIMA JAIN
|
April 17, 2007 |
ALPHA COMMERCIALS Vs. M G ATTRI CHIEF ENFORCEMENT
|
January 15, 2007 |
AMAR CONSTRUCTIONS Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
September 29, 2007 |
AMAR NATH Vs. D D A
|
April 17, 2007 |
AMAR PAL SINGH CHADHA ALIAS SONU Vs. STATE OF DELHI
|
September 17, 2007 |
AMAR SINGH Vs. STATE OF DELHI
|
May 9, 2007 |
AMAR SINGH SEWARA Vs. DEEPA SHRIVASTAVA
|
May 21, 2007 |
AMARJEET SINGH Vs. STATE OF DELHI
|
October 9, 2007 |
AMARVIR SINGH Vs. STATE N C T OF DELHI
|
September 17, 2007 |
AMBER AUTO TRADERS Vs. LABOUR COMMISSIONER
|
July 3, 2007 |
AMERICAN EXPRESS BANK LIMITED Vs. RAJIV SARIN
|
October 12, 2007 |
AMERICAN EXPRESS BANK LIMITED Vs. A B MANOHARAN
|
October 12, 2007 |
AMERICAN EXPRESS BANK LIMITED Vs. SUNIL KUMAR GUPTA
|
October 12, 2007 |
AMERICAN EXPRESS BANK LIMITED Vs. AMRAPALI STRUCTURES P LTD
|
October 12, 2007 |
AMIRA FOODS (I) LTD Vs. NIVEDITA CHANDA
|
November 13, 2007 |
AMIT DUA,
S/O SHRI K C DUA Vs. JAMIL AHAMAD,
S/O SHRI ALI AHAMAD
|
August 21, 2007 |
AMIT KOCHAR Vs. STATE OF DELHI
|
February 5, 2007 |
AMIT KUMAR Vs. STATE OF N.C.T. OF DELHI
|
February 6, 2007 |
AMIT KUMAR GUPTA Vs. MCD
|
November 29, 2007 |
AMIT RATHI Vs. STATE
|
July 3, 2007 |
AMIT SHARMA Vs. STATE NCT OF DELHI
|
March 22, 2007 |
AMIT SHARMA Vs. STATE OF NCT OF DELHI
|
May 22, 2007 |
AMIT SUNDRA Vs. SHEETAL KHANNA
|
August 31, 2007 |
AMIT YADAV Vs. DDA
|
April 17, 2007 |
AMITA SETHI Vs. D.D.A.
|
April 3, 2007 |
AMITY UNIVERSITY UTTAR PRADESH Vs. UNION OF INDIA
|
July 2, 2007 |
AMRIK SINGH Vs. BHAGWAN SINGH
|
March 23, 2007 |
AMRITASHVA KAMAL Vs. JAWAHARLAL NEHRU UNIVERSITY
|
November 28, 2007 |
ANAND KUMAR DEEPAK KUMAR Vs. HALDIRAM BHUJIAWALA
|
December 5, 2007 |
ANAND KUMAR MAKKER Vs. IIT DELHI
|
April 25, 2007 |
ANAND KUMAR TRIPATHI Vs. STATE OF DELHI
|
August 20, 2007 |
ANANT RAJ AGENCIES Vs. DDA
|
July 20, 2007 |
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY AND ANR
|
February 13, 2007 |
ANGEL PROPERTIES P LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
August 31, 2007 |
ANIL Vs. STATE OF DELHI
|
January 16, 2007 |
ANIL BAGLA Vs. COMMISSIONER OF INCOME TAX
|
September 5, 2007 |
ANIL KATYAL Vs. STATE & ANR.
|
May 9, 2007 |
ANIL KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
August 10, 2007 |
ANIL KUMAR Vs. GOVT OF NCT DELHI
|
March 6, 2007 |
ANIL KUMAR Vs. GOVT OF NCT OF DELHI
|
May 3, 2007 |
ANIL KUMAR Vs. STATE NCT OF DELHI
|
August 24, 2007 |
ANIL KUMAR AHUJA Vs. K C SETHI
|
September 12, 2007 |
ANIL KUMAR AND ORS Vs. GOVERNMENT OF N C T OF DELHI AND ORS
|
May 31, 2007 |
ANIL KUMAR CHAND Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
December 5, 2007 |
ANIL KUMAR MAHENSARIA Vs. COMMISSIONER OF CUSTOMS
|
December 7, 2007 |
ANIL KUMAR MARWAH Vs. DEEPAK SUNDER
|
May 25, 2007 |
ANIL KUMAR TAMANG Vs. AIR CUSTOMS DELHI
|
September 17, 2007 |
ANIL LUSANA @ ANIL RATHI Vs. STATE (NCT OF DELHI)
|
October 23, 2007 |
ANIL PRAKASH Vs. MUNICIPAL CORPORATION OF DELHI
|
July 9, 2007 |
ANIL SATYA NARAIN Vs. STATE GOVT OF NCT OF DELHI
|
September 24, 2007 |
ANIL TYAGI Vs. M C D
|
March 22, 2007 |
ANISHA MALHOTRA Vs. AMITESHWAR SINGH
|
October 23, 2007 |
ANITA Vs. STATE OF DELHI
|
September 6, 2007 |
ANITA DEVI Vs. MOHINDER SINGH
|
March 21, 2007 |
ANITA DIWAN Vs. STATE OF GOVT NCT OF DELHI
|
September 3, 2007 |
ANITA KUMARI PATELIA Vs. ADMINISTRATIVE OFFICER MCD
|
August 7, 2007 |
ANITA MISHRA Vs. GOVT OF N C T OF DELHI
|
October 25, 2007 |
ANITA SACHDEVA Vs. DEEPAK KUMAR SACHDEVA
|
June 13, 2007 |
ANJALI LEKHI Vs. STATE OF NCT OF DELHI
|
August 6, 2007 |
ANJANA JAIN Vs. COMMISSIONER OF POLICE
|
September 24, 2007 |
ANJU BALA Vs. D E S U
|
March 16, 2007 |
ANJU KHURANA Vs. STATE
|
April 19, 2007 |
ANJUM NATH Vs. BRITISH AIRWAYS PLC
|
May 15, 2007 |
ANKIT GAUTAM Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 16, 2007 |
ANKOO KOHLI Vs. COMMISSIONER OF CUSTOMS
|
April 3, 2007 |
ANKUR AHLAWAT Vs. UOI
|
July 18, 2007 |
ANKUR KALRA Vs. ANIL SURI
|
October 10, 2007 |
ANMOL AND OTHERS Vs. STATE OF DELHI
|
October 12, 2007 |
ANOOP JHALANI Vs. STATE OF DELHI
|
September 20, 2007 |
ANSUL INDUSTRIES Vs. SHIVA TOBACCO COMPANY
|
January 16, 2007 |
ANU MOHELA Vs. UNION OF INDIA
|
May 31, 2007 |
ANUBHA BHARGAVA Vs. UNION OF NDIA
|
December 4, 2007 |
ANUJ AGGARWAL Vs. PRASIDH FINCAP LTD
|
August 30, 2007 |
ANUJ AGGARWAL Vs. AMAN FINCAP LTD
|
August 30, 2007 |
ANUJ TRADING CO Vs. ELECTROLUX KELVINATOR LTD
|
February 13, 2007 |
ANUPAM SHARMA Vs. NCT OF DELHI
|
August 23, 2007 |
ANUSUIYA Vs. STATE
|
July 12, 2007 |
ANWAR AHMAD & ANR. Vs. THE STATE (NCT OF DELHI)
|
July 31, 2007 |
APEEJAY SURRENDRA PARK HOTELS LTD Vs. SECRETARY MINISTRY OF LABOUR
|
August 8, 2007 |
APPAREL EXPORT PROMOTION COUNCIL Vs. PRAVIKA
|
September 5, 2007 |
APPEJAY EDUCATION SOCIETY Vs. GOVERNMENT OF NCT OF DELHI
|
January 17, 2007 |
ARCHANA KUMARI Vs. STATE GOVT OF NCT OF DELHI
|
April 24, 2007 |
ARCHANA SINGH Vs. STATE OF DELHI
|
October 8, 2007 |
ARCHIT VASHISHT Vs. GURU GOBIND INDRAPRASTHA UNIVERSITY
|
September 19, 2007 |
ARDESHIR B CURSETJEE AND SONS LTD Vs. INLAND WATERWAYS AUTHORITY OF INDIA
|
July 3, 2007 |
ARIF ALI Vs. DELHI JAL BOARD
|
August 24, 2007 |
ARIF ALI KHAN Vs. STATE OF DELHI
|
February 7, 2007 |
ARINITS SALES PVT LTD Vs. ROCKWELL PLASTIC PVT LTD
|
December 20, 2007 |
ARJUN BAHREE Vs. STATE
|
August 20, 2007 |
ARJUN KUMAR BHATI Vs. UOI
|
April 27, 2007 |
ARMY WELFARE HOUSING ORGANISATION SOCIETY Vs. RAMESHWAR DAYAL
|
October 8, 2007 |
ARNICA INTERNATIONAL Vs. PARNEET SINGH BAINS
|
August 30, 2007 |
AROTI DAS Vs. UOI
|
September 11, 2007 |
ARTI ARORA Vs. PHOOL CHAND JAIN
|
December 7, 2007 |
ARUN KUMAR Vs. MEENU KUMAR
|
May 31, 2007 |
ARUN KUMAR Vs. UNION OF INDIA & ORS
|
March 15, 2007 |
ARUN KUMAR JAIN Vs. RAGHUBIR SARAN CHARITABLE TRUST
|
September 21, 2007 |
ARUN KUMAR SHARMA Vs. ASHOK KUMAR SHARMA
|
March 8, 2007 |
ARUN MALIK Vs. COMMISSIONER OF INCOME TAX
|
August 13, 2007 |
ARUN SAHAY Vs. DCM FINANCIAL SERVICES
|
May 11, 2007 |
ARUNA V KUMAR Vs. STATE OF DELHI
|
April 30, 2007 |
ARVIND SARAF Vs. INSPECTOR OF FACTORIES
|
September 12, 2007 |
ARVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
|
July 4, 2007 |
ASAD SIDDIQUIE Vs. STATE N C T OF DELHI
|
March 23, 2007 |
ASCENT CONSTRUCTION PVT LTD Vs. MOHAN BHATT PROP OF AI MAX INDIA
|
December 19, 2007 |
ASEEM AGARWAL Vs. UOI
|
August 16, 2007 |
ASGAR Vs. STATE THRU C B I DELHI
|
July 31, 2007 |
ASHA DEVI Vs. COMMISSIONER OF INCOME TAX
|
May 9, 2007 |
ASHA LATA SHARMA Vs. UNION OF INDIA
|
May 15, 2007 |
ASHARFI DEVI Vs. M C D
|
August 3, 2007 |
ASHISH AGGARWAL
S/O SH C R AGGARWAL Vs. BSES RAJDHANI POWER LIMITED
|
August 20, 2007 |
ASHISH KUMAR PAL Vs. STATE OF DELHI
|
May 8, 2007 |
ASHISH MALHOTRA Vs. N D M C
|
January 15, 2007 |
ASHISH VIRMANI Vs. STATE
|
August 16, 2007 |
ASHOK BHATIA Vs. STATE
|
August 7, 2007 |
ASHOK GOEL Vs. GOVT OF NCT
|
May 11, 2007 |
ASHOK HOTEL Vs. GOVT OF NCT OF DELHI
|
August 23, 2007 |
ASHOK JAIN Vs. AJAY ENTERPRISES PVT LTD
|
September 18, 2007 |
ASHOK KALRA Vs. STATE OF DELHI
|
October 9, 2007 |
ASHOK KAMAL CAPITAL BUILDERS P LTD Vs. D D A
|
November 12, 2007 |
ASHOK KOHLI Vs. THE STATE
|
October 23, 2007 |
ASHOK KUMAR Vs. STATE
|
July 10, 2007 |
ASHOK KUMAR Vs. M C D
|
October 3, 2007 |
ASHOK KUMAR Vs. BSES RAJDHANI POWER LIMITED
|
September 24, 2007 |
ASHOK KUMAR Vs. DELHI DEVELOPEMNT AUTHORITY
|
August 10, 2007 |
ASHOK KUMAR Vs. UOI
|
May 16, 2007 |
ASHOK KUMAR Vs. SHIV BHAGWAN
|
May 17, 2007 |
ASHOK KUMAR AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 20, 2007 |
ASHOK KUMAR AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 3, 2007 |
ASHOK KUMAR ALIAS SHOKI Vs. STATE OF DELHI
|
September 10, 2007 |
ASHOK KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 20, 2007 |
ASHOK KUMAR BHALLA Vs. ROOPA BHALLA
|
November 2, 2007 |
ASHOK KUMAR DHAR Vs. GOVERNMENT OF NCT OF DELHI
|
January 31, 2007 |
ASHOK KUMAR GUPTA Vs. STATE OF DELHI
|
June 4, 2007 |
ASHOK KUMAR NAYYAR Vs. STATE OF DELHI
|
May 1, 2007 |
ASHOK KUMAR SHARMA Vs. PRESIDING OFFICER
|
July 30, 2007 |
ASHOK KUMAR SHARMA Vs. PRESIDING OFFICER
|
July 24, 2007 |
ASHOK LEYLAND LIMITED Vs. DTC
|
April 23, 2007 |
ASHOK MALIK Vs. RAMESH MALIK
|
July 9, 2007 |
ASHOK NEWATIA Vs. STATE
|
March 20, 2007 |
ASHOK SHARMA Vs. UNION OF INDIA
|
July 2, 2007 |
ASHOTUSH SHARMA Vs. C B I
|
May 22, 2007 |
ASHWANI DEWAN Vs. STATE
|
March 5, 2007 |
ASHWANI KUMAR JASWAL Vs. SPECIAL DIRECTOR OF ENFORCEMENT DIRECTORATE OF ENFORCEMENT
|
October 5, 2007 |
ASHWANI OBEROI Vs. STATE
|
October 12, 2007 |
ASHWINI KUMAR Vs. UOI
|
March 13, 2007 |
ASHWINI KUMAR RAI Vs. UNION OF INDIA
|
July 20, 2007 |
ASSOCIATED BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
|
October 5, 2007 |
ASSOCIATED CONTAINER TERMINALS LTD Vs. UNION OF INDIA
|
November 28, 2007 |
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs. GOVT OF NCT OF DELHI
|
May 31, 2007 |
ASTRAZENECA UK LTD Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LTD
|
February 15, 2007 |
ATLAS CYCLES HARYANA LTD Vs. ATLAS PRODUCTS PVT LTD
|
August 8, 2007 |
ATLAS SHOE CO. Vs. COMMISSIONER OF INCOME TAX
|
March 28, 2007 |
ATMA RAM SINGHAL Vs. STATE OF DELHI
|
May 2, 2007 |
ATMA RAM TRUST Vs. DR. CHIRANJI LAL AND ANR.
|
January 17, 2007 |
ATTAR SINGH Vs. UNION OF INDIA
|
September 19, 2007 |
ATUL BANSAL Vs. STATE OF DELHI
|
August 9, 2007 |
AVANIJA SUNDARAMURTI Vs. UNIVERSITY OF DELHI
|
February 9, 2007 |
AVAT RAM MAMTANI Vs. N D M C
|
April 30, 2007 |
AVDHESH KUMAR Vs. S S ENGG WORKS
|
September 24, 2007 |
AVIJIT BHUSHAN Vs. UNIVERSITY OF DELHI
|
January 12, 2007 |
AVINASH SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 21, 2007 |
AWADHESH KUMAR MISHRA Vs. UOI
|
September 13, 2007 |
AYURHERBS PHARMACEUTICALS PRIVATE LIMITED Vs. THREE N PRODUCTS PRIVATE LIMITED
|
April 4, 2007 |
AZHAR MOHD KHAN Vs. UNION OF INDIA AND ANOTHER
|
March 9, 2007 |
B K GUPTA Vs. RAVINDER SETH
|
August 7, 2007 |
B K SINGH Vs. UNION OF INDIA
|
August 17, 2007 |
B M GUPTA Vs. ACIT
|
January 17, 2007 |
B M K KHOSLA Vs. RAJ KUMAR KHOSLA
|
September 3, 2007 |
B N LAL Vs. JAWAHARLAL NEHRU UNIVERSITY
|
April 3, 2007 |
B S YADUVANSHI Vs. NATIONAL SEEDS CORPORATION LTD
|
March 14, 2007 |
B V RAO Vs. UNION OF INDIA
|
January 11, 2007 |
B. RATH Vs. DAVID BALL
|
November 12, 2007 |
B.B. CHAUDHARY Vs. GOVINDER ARORA
|
October 22, 2007 |
BABU RAM Vs. CBI
|
September 21, 2007 |
BACHAN KAUR Vs. UNION OF INDIA
|
May 11, 2007 |
BADRUDDIN BASHAR KHAN Vs. UOI
|
May 24, 2007 |
BAGRODIA MACHINERY STORES Vs. NATIONAL AIR PRODUCTS LTD
|
July 6, 2007 |
BAIJNATH AGGARWAL DHARMARTH Vs. LT GOVERNOR
|
September 18, 2007 |
BAKEMANS INDUSTRIES P LIMITED Vs. NEW CAWNPORE FLOOR MILLS
|
July 2, 2007 |
BAKSHISH SINGH DHALIWAL Vs. UNION OF INDIA
|
March 20, 2007 |
BAL KISHAN ALIAS BAL KISHAN SEWAK Vs. STATE OF DELHI
|
September 21, 2007 |
BALAJI HOSPITAL PVT LTD Vs. OM PRAKASH KHATRI
|
August 8, 2007 |
BALAK RAM Vs. D T C
|
August 9, 2007 |
BALAKRISHNAN RAVI MENON Vs. VANDANA JHINGAN
|
January 11, 2007 |
BALAR MARKETING PVT LTD Vs. N RAMU DEVI
|
October 31, 2007 |
BALDESH Vs. STATE OF DELHI
|
March 20, 2007 |
BALDEV KRISHAN BATRA Vs. VALLABHAI PATEL CHEST INSTITUTE
|
March 23, 2007 |
BALDEV RAJ Vs. CHANDER PRAKASH
|
July 2, 2007 |
BALERAM Vs. M C D
|
February 19, 2007 |
BALESHWAR GEHLOT Vs. SIRI CHAND
|
July 13, 2007 |
BALJEET SINGH Vs. UNION OF INDIA
|
August 31, 2007 |
BALJEET SINGH Vs. D T C
|
March 5, 2007 |
BALKISHAN Vs. MOHINI FINANCE COMPANY
|
April 18, 2007 |
BALKISHAN DASS Vs. CHUNNI LAL RAM NARAIN
|
November 21, 2007 |
BALLU SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 10, 2007 |
BALRAM DASS Vs. UOI
|
October 9, 2007 |
BALVINDER PAL SINGH Vs. VINOD SINGH
|
August 30, 2007 |
BALWAN SINGH Vs. LAND ACQUISITION COLLECTOR
|
August 8, 2007 |
BALWAN SINGH Vs. UOI
|
July 4, 2007 |
BALWAN SINGH (SHRI) Vs. SHRI JAIPAL SINGH (DELHI)
|
May 30, 2007 |
BALWAN SINGH, DRIVER Vs. DELHI TRANSPORT CORPORATION
|
December 7, 2007 |
BALWANT SINGH Vs. UOI
|
October 29, 2007 |
BANANA REPUBLIC (ITM) INC Vs. DEEPA SUREKHA
|
December 12, 2007 |
BANARASI RAM Vs. INDIA TRADE PROMOTION ORGANIZATION
|
August 10, 2007 |
BANK OF RAJASTHAN LTD Vs. ANANT RAJ AGENCIES PVT LTD
|
March 1, 2007 |
BANSAL TRADERS Vs. LT GOVERNOR
|
October 5, 2007 |
BANSHI LAL AND ANR. Vs. NCT OF DELHI AND ANR.
|
July 12, 2007 |
BANSIL MUTEI SHIBLAQ Vs. UOI
|
April 17, 2007 |
BANWARI LAL BEHL Vs. DEVINDER KUMAR SINGARI
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February 26, 2007 |
BARISTA COFFEE COMPANY LTD Vs. ASHOK KURIEN
|
July 25, 2007 |
BASANT KAUR ANAND AND ORS Vs. JOGINDER SINGH CHHABRA AND ORS
|
March 28, 2007 |
BASANTI RAWAT AND ANR Vs. UNION OF INDIA & ORS
|
February 13, 2007 |
BASARA Vs. STATE
|
September 3, 2007 |
BATERCARD INDIA PVT LTD Vs. J S BALI (HUF)
|
November 12, 2007 |
BAWA MASALA COMPANY Vs. BAWA MASALA COMPANY PVT LTD
|
August 6, 2007 |
BEERMATI DEVI Vs. UNION OF INDIA & ORS
|
December 7, 2007 |
BEG RAM Vs. FINANCIAL COMMISSIONER
|
June 11, 2007 |
BEJON MISRA Vs. UOI
|
May 10, 2007 |
BESTAVISION ELECTRONICS LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE
|
February 9, 2007 |
BHAGAT SINGH Vs. CHIEF INFORMATION COMMISSIONER
|
December 3, 2007 |
BHAGEERATHA ENGINEERING LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
July 24, 2007 |
BHAGEERATHA ENGINEERING LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA LTD
|
April 16, 2007 |
BHAGELOO Vs. UNION OF INDIA
|
October 22, 2007 |
BHAGIRATH PRASAD Vs. UNION OF INDIA
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April 20, 2007 |
BHAGWAN Vs. STATE OF DELHI
|
July 23, 2007 |
BHAGWAN DEVI Vs. PREMWATI
|
July 13, 2007 |
BHAGWAN KRISHAN GUPTA Vs. PRABHA GUPTA
|
December 20, 2007 |
BHAGWAN SINGH Vs. UOI
|
July 4, 2007 |
BHAGWAN SINGH Vs. UNION OF INDIA
|
March 9, 2007 |
BHAGWAN SINGH AND SURESH Vs. STATE OF DELHI
|
February 26, 2007 |
BHAGWANT SINGH Vs. SARDAR MANMOHAN SINGH
|
July 20, 2007 |
BHAGWATI PRASAD BAJAJ Vs. BRAHM PRAKASH SHARMA
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September 10, 2007 |
BHAGYA PRODUCTS P. LTD. Vs. BANK OF INDIA
|
November 2, 2007 |
BHAI INVESTMENT P LTD Vs. MUNICIPAL CPORATION OF DELHI
|
January 23, 2007 |
BHAI SUNDER DASS SARDAR SINGH (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 27, 2007 |
BHAIYA FIBRES LTD. Vs. ADDL. DIR. GENERAL OF REVENUE INTELLIGENCE
|
December 19, 2007 |
BHAJAN SINGH Vs. UNION OF INDIA
|
May 10, 2007 |
BHANU CONSTRUCTION COMPANY LIMITED Vs. POWER GRID CORPORATION OF INDIA LIMITED
|
October 10, 2007 |
BHANU SHAHA Vs. STATE NCT OF DELHI
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March 13, 2007 |
BHARADWAAJ MEDIA PVT LTD Vs. STATE
|
November 27, 2007 |
BHARAT BHUSAN MALHOTRA Vs. G E MONEY HOUSING FINANCE LTD
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November 22, 2007 |
BHARAT BHUSHAN Vs. JASPAL SINGH
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July 12, 2007 |
BHARAT BHUSHAN Vs. JASPAL SINGH
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July 18, 2007 |
BHARAT BHUSHAN SHARMA Vs. PRATIBHA
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March 14, 2007 |
BHARAT BIJLEE LIMITED Vs. P S PRASAD AND FAMILY
|
May 31, 2007 |
BHARAT GUPTA Vs. UNION OF INDIA
|
December 20, 2007 |
BHARAT HEAVY ELELCTRICALS LTD Vs. P O LABOUR COURT
|
August 23, 2007 |
BHARAT HEGDE Vs. SAROJ HEGDE
|
April 24, 2007 |
BHARAT KALYAN PRATISTHAN Vs. DIRECTOR OF INCOME-TAX (EXEMPTION)
|
January 11, 2007 |
BHARAT KRISHAK SAMAJ Vs. DEPUTY DIRECTOR INCOME TAX
|
August 30, 2007 |
BHARAT NIDHI LTD Vs. REGISTRAR OF COMPANIES
|
September 12, 2007 |
BHARAT NIDHI LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 27, 2007 |
BHARAT PETROLEUM CORPN LTD Vs. JAGRIT KHAITAN
|
August 24, 2007 |
BHARAT POONAM CHAND SHAH Vs. DOMINOS PRINTECH INDIA PVT LTD
|
October 10, 2007 |
BHARAT SING DEPUTY Vs. STATE
|
December 20, 2007 |
BHARTI DEVI Vs. UNION OF INDIA
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October 23, 2007 |
BHARTI TELECOM FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 30, 2007 |
BHASIN MOTORS (I) P. LTD Vs. N. D.P.L.
|
May 21, 2007 |
BHAURI DEVI Vs. MAHENDER KUMAR
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November 30, 2007 |
BHAWNA SETH Vs. DLF UNIVERSAL LIMITED
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February 19, 2007 |
BHAWNA SETH Vs. DLF UNIVERSAL LIMITED
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February 9, 2007 |
BHIM SAIN Vs. CENTRAL BUREAU OF INVESTIGATION (DELHI)
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December 20, 2007 |
BHIM SINGH Vs. UNION OF INDIA
|
January 11, 2007 |
BHOOP SINGH Vs. SEES PAL AND ANR
|
February 14, 2007 |
BHUPALI SABHARWAL Vs. DIRECTORATE OF EDUCATION
|
April 23, 2007 |
BHUPENDER SINGH BHATIA Vs. STATE OF DELHI N C T OF DELHI
|
October 12, 2007 |
BHUPINDER KAUR SINGH Vs. REGISTRAR OF COMPANIES
|
January 25, 2007 |
BHUPINDER SINGH Vs. DELHI COMMISSION FOR WOMEN
|
February 1, 2007 |
BHURI SINGH Vs. STATE OF DELHI
|
December 19, 2007 |
BHUSHAN CHOUDHARY Vs. C B I
|
September 19, 2007 |
BIGJOS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
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March 28, 2007 |
BIHARIJ MFG CO P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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February 14, 2007 |
BIJINDER SINGH Vs. SIMPLEX CONCRETE AND PILES INDIA LTD
|
January 25, 2007 |
BIKRAMAJIT SINGH Vs. BISHWAJEET SINGH
|
August 27, 2007 |
BILCARE LIMITED Vs. AMARTARA PRIVATE LIMITED
|
March 20, 2007 |
BILCARE LIMITED Vs. THE SUPREME INDUSTRIES LTD
|
March 20, 2007 |
BIMLA DEVI Vs. NEERA TANEJA
|
July 23, 2007 |
BIMLA DEVI Vs. SANJEEV OBEROI
|
November 21, 2007 |
BIMLA GUPTA Vs. STATE OF DELHI
|
July 9, 2007 |
BINDU MEHRA Vs. SUSHIL KUMAR MEHRA
|
March 16, 2007 |
BIR BAHADUR SINGH RATHOUR Vs. DIRECTOR OF EDUCATION
|
September 11, 2007 |
BIR SINGH Vs. SENIOR COMMANDANT, CISF
|
July 11, 2007 |
BIRD INFORMATION SYSTEMS PVT. LTD. Vs. GO AIRLINES (INDIA) PVT. LTD.
|
August 27, 2007 |
BIRENDER SINGH Vs. STATE (NCT OF DELHI)
|
December 5, 2007 |
BIRLA VIDYA NIKETAN Vs. INCOME TAX OFFICER
|
September 13, 2007 |
BIRMATI @ BHRAMI Vs. GOVT. OF NCT OF DELHI
|
April 26, 2007 |
BIRNDAVAN SHARMA Vs. STATE OF DELHI
|
August 24, 2007 |
BISHAMBER DAYAL YADAV AND ANOTHER Vs. STATE AND OTHERS
|
September 3, 2007 |
BISHAMBER SINGH Vs. DTC
|
February 15, 2007 |
BISHAN DAYAL Vs. DINESH KUMAR SINGAL
|
March 23, 2007 |
BISHAN LAL Vs. UNION OF INDIA
|
January 11, 2007 |
BOMBAY HIMACHAL ROAD COURIER Vs. MCD
|
February 2, 2007 |
BOMBAY METAL WORKS P LTD Vs. R S INDUSTRIES
|
July 26, 2007 |
BONANZA PORTFOLIO LIMITED Vs. VARUN MALHOTRA
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September 18, 2007 |
BOSTON SCIENTIFIC INTERNATIONAL B V Vs. METRO HOSPITAL
|
January 3, 2007 |
BOWRINGS FINE ART AUCTIONEERS PVT. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
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July 9, 2007 |
BPL LIMITED Vs. MORGAN SECURITIES AND CREDITS PVT LTD
|
December 10, 2007 |
BRAHAM PARKASH Vs. GOVTOF NCT OF DELHI
|
August 27, 2007 |
BRAHM PRAKASH Vs. STATE OF DELHI
|
October 23, 2007 |
BRIG S B CHAIL Vs. UOI
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March 19, 2007 |
BRIGADIER G S NARULA Vs. UOI
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July 11, 2007 |
BRIJ KISHORE PUSHP Vs. ARUN GOEL
|
August 24, 2007 |
BRIJ LAL AND SONS Vs. D D A
|
March 1, 2007 |
BRIJ MOHAN HARBANS LAL Vs. SUNIL KUMAR GUPTA
|
February 8, 2007 |
BRIJ MOHAN SINGH BHADORIA Vs. UNION OF INDIA
|
September 25, 2007 |
BRIJ NARAIN AGGARWAL Vs. ANUP KUMAR GOYAL
|
July 2, 2007 |
BRIJ TEXTILE Vs. SECRETARY MINISTRY OF COMMERCE AND INDUSTRY
|
February 20, 2007 |
BRIJESH KUMAR Vs. STATE
|
August 20, 2007 |
BROKERS AND BROKERS PVT LTD Vs. OM PRAKASH BHOLA
|
September 12, 2007 |
BROKERS AND BROKERS PVT LTD Vs. OM PRAKASH BHOLA
|
December 18, 2007 |
BRYTON'S PVT. LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
May 14, 2007 |
BSES RAJDHANI POWER LTD Vs. MANOJ KUMAR
|
November 5, 2007 |
BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
February 28, 2007 |
BUREAU OF INDIAN STANDARDS Vs. BIS EMPLOYEES UNION
|
October 9, 2007 |
BWL LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
September 5, 2007 |
C A CONTRACTOR AND SUPPLIERS PVT LTD Vs. C P W D
|
April 4, 2007 |
C D S MONEY EXCHANGE BUREAU PVT LTD Vs. THOMAS COOK
|
March 6, 2007 |
C I T Vs. INDIAN NATIONAL THEATRE TRUST NEW DELHI
|
November 12, 2007 |
C J INTERNATIONAL HOTELS LTD Vs. SUZANNE LENATZ
|
September 21, 2007 |
C L JAIN Vs. RAGHUBIR SINGH
|
July 20, 2007 |
C L MANCHANDA Vs. STATE OF DELHI
|
September 3, 2007 |
C M SRIVASTAVA Vs. S C E R T
|
September 6, 2007 |
C NAGARJU Vs. STATE OF DELHI
|
October 9, 2007 |
C P MADAN Vs. NATIONAL SMALL SCALE INDUSTRIAL CORPORATION LTD
|
January 25, 2007 |
C P SHARMA Vs. RAM CHANDER
|
September 19, 2007 |
C P SINGH Vs. UTTRIYA RAILWAY MAZDOOR UNION
|
June 25, 2007 |
C R CONSTRUCTIONS Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
|
September 13, 2007 |
C V MANI KUTTAM Vs. UOI
|
July 25, 2007 |
C.P. MITTAL Vs. UNION OF INDIA
|
September 3, 2007 |
CADBURY INDIA LIMITED Vs. NEERAJ FOOD PRODUCTS
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May 25, 2007 |
CADILA HEALTHCARE LTD Vs. GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LTD
|
October 23, 2007 |
CAMBRIDGE CONSTRUCTION DELHI LIMITED Vs. GROWTH TECHNO PROJECTS LTD
|
October 30, 2007 |
CANARA BANK Vs. P UMESH PAI
|
December 7, 2007 |
CANARA BANK Vs. SHEELA RANI
|
September 28, 2007 |
CANARA BANK Vs. V K GROVER
|
February 14, 2007 |
CANARA BANK Vs. V K GROVER
|
February 20, 2007 |
CANBANK MUTUAL FUND Vs. NUCLEAR POWER CORPORATION OF INDIA
|
September 10, 2007 |
CANON KABUSHIKI KAISHA Vs. B MAHAJAN
|
July 10, 2007 |
CANTER LEASING & FINANCE PVT. LTD. Vs. SANJEEV AGNIHOTRI
|
May 7, 2007 |
CAPRICORN ONE Vs. RAGHBIR SINGH
|
May 15, 2007 |
CAPT PREETI GIRI Vs. UOI
|
March 1, 2007 |
CARE TODAY FUND Vs. DIRECTOR GENERAL OF INCOME TAX
|
May 14, 2007 |
CASTROL LIMITED Vs. PANNA LAL JAGJIVAN RAM
|
August 6, 2007 |
CBI Vs. SURESH NANDA
|
February 5, 2007 |
CE CONSTRUCTION LTD Vs. DURGA BUILDERS PVT LTD
|
May 16, 2007 |
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
March 2, 2007 |
CENTRAL BANK OF INDIA Vs. AVINASH DUGGAL
|
July 6, 2007 |
CENTRAL BOARD OF SECONDARY EDUCATION Vs. SOM SUDHA PRAKASHAN
|
April 27, 2007 |
CENTRAL BUREAU OF INVESTIGATION Vs. AKHAND PRATAP SINGH
|
November 5, 2007 |
CENTRAL PUBLICS WORKS DEPARTMENT Vs. M N SINGH
|
April 20, 2007 |
CENTRAL SERVICE STATION Vs. N D M C
|
September 14, 2007 |
CENTRE FOR POLICY RESEARCH Vs. STATE
|
July 23, 2007 |
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
|
March 29, 2007 |
CENTURY LAMINATING CO. PVT. LTD. Vs. M.C.D. (DESU)
|
May 22, 2007 |
CFA INSTITUTE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
December 14, 2007 |
CFA INSTITUTE Vs. ALL INDIA INSTITUTE OF TECHNICAL EDUCATION
|
May 31, 2007 |
CHAIRMAN CANTEEN Vs. RAJ SINGH
|
January 25, 2007 |
CHAMAN LAL Vs. STATE
|
August 20, 2007 |
CHAMAN LAL KHANNA Vs. GOVT OF N C T OF DELHI
|
April 26, 2007 |
CHANAKYA AND CO Vs. KAY AAR DECOBUILD PVT LTD
|
May 28, 2007 |
CHAND Vs. SATYAVATI DEVI
|
May 15, 2007 |
CHAND KRISHAN BHALLA Vs. MOHINDER KUMAR
|
November 22, 2007 |
CHANDER ALIAS CHANDU Vs. UNION OF INDIA
|
April 30, 2007 |
CHANDER KANT MISHRA Vs. CHETAN EXPORTS INTERNATIONAL
|
September 14, 2007 |
CHANDER SHEKHAR Vs. DELHI JAL BOARD
|
August 13, 2007 |
CHANDER SHEKHAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
July 17, 2007 |
CHANDER SINGH Vs. GENERAL MANAGER DTC
|
April 18, 2007 |
CHANDERJIT YADAV Vs. UOI
|
October 30, 2007 |
CHANDIGARH DISTILLERY AND BOTTLERS Vs. COMMISSIONER OF EXCISE DELHI
|
October 4, 2007 |
CHANDRA SHEKHAR Vs. UOI
|
August 3, 2007 |
CHANDRO Vs. UOI
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May 31, 2007 |
CHARANJEET VERMA AERO CLUB Vs. STATE OF DELHI
|
March 13, 2007 |
CHARANJEET VERMA AREO CLUB Vs. STATE OF DELHI
|
February 13, 2007 |
CHARANJIT KAUR NAGI Vs. GOVT OF N C TOF DELHI
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October 9, 2007 |
CHATTAR PAL SINGH Vs. STATE OF DELHI
|
August 31, 2007 |
CHATTER SINGH Vs. MANAGEMENT OF M SDELHI TRANSPORT CORPORATION
|
September 24, 2007 |
CHELMSFORD CLUB Vs. STATE OF DELHI
|
October 12, 2007 |
CHEMICALS OF INDIA Vs. GOM INDUSTRIES LTD
|
August 14, 2007 |
CHET RAM Vs. STATE OF DELHI
|
February 2, 2007 |
CHIEF ENGINEER DRAINAGE Vs. MEHAR SINGH SAINI
|
October 3, 2007 |
CHINA COAL CONSTRUCTION GROUP CORPORATION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 7, 2007 |
CHITRAKALA Vs. STATE OF DELHI
|
August 31, 2007 |
CHOPRA HOSPITAL (P) LTD Vs. STATE
|
February 19, 2007 |
CHOPRA HOSPITAL (P) LTD. THROUGH ITS DIRECTORS AND ORS. Vs. USHA CHOPRA
|
February 19, 2007 |
CHRISTINA DANIEL Vs. LABORU COMMISSIONER
|
July 10, 2007 |
CHUNNI LAL Vs. VIDYA DEVI
|
January 12, 2007 |
CIPLA LIMITED Vs. M K PHARMACEUTICALS
|
July 23, 2007 |
CITI BANK N A Vs. VIKAS GAUTAM
|
October 12, 2007 |
CITI FINANCIAL CONSUMER FINANCE INDIA LTD Vs. MAHESH CHAND MATHUR
|
September 26, 2007 |
COCA COLA COMPANY Vs. DWARKADHISH KHANDELWAL TRADING AS MEWAR SODA WATER FACTORY
|
August 24, 2007 |
COGENT SILVER FIBER PTE LTD Vs. STATE OF DELHI
|
April 17, 2007 |
COGENT VENTURES (INDIA) LIMITED Vs. S K MARWAH
|
October 9, 2007 |
COL ARVIND YADAV Vs. UOI
|
July 18, 2007 |
COL T PRASAD Vs. UNION OF INDIA
|
March 6, 2007 |
COL V M MATHUR Vs. UNION OF INDIA & ANR
|
April 21, 2007 |
COL VINOD K MAYNE Vs. BRIG DEEPAK K MYNE
|
March 1, 2007 |
COL. (RETD.) DALIP SINGH SACHAR Vs. MAJOR GENERAL
|
May 11, 2007 |
COLGATE PALMOLIVE COMPANY Vs. RATHOD
|
August 24, 2007 |
COLGATE-PALMOLIVE COMPANY Vs. HINDUSTAN RIMMER
|
October 1, 2007 |
COLLAGE CULTURE Vs. APPAREL EXPORT PROMOTION COUNCIL
|
October 11, 2007 |
COMM. AJAY SOOD Vs. STATE
|
March 30, 2007 |
COMMISIONER OF INCOME TAX Vs. HARI MACHINES LIMITED
|
September 18, 2007 |
COMMISSIONER KENDRIYA VIDYALAYA SANGTHAN Vs. DHARAMDRA SINGH
|
May 21, 2007 |
COMMISSIONER OF CENTRAL EXCISE Vs. B O C INDIA LTD
|
May 24, 2007 |
COMMISSIONER OF CUSTOMS Vs. MOTI LAL GUPTA
|
July 16, 2007 |
COMMISSIONER OF CUSTOMS Vs. PADMINI POLYMERS LTD.
|
May 16, 2007 |
COMMISSIONER OF CUSTOMS Vs. PRAGATI ASSOCIATES P. LTD.
|
September 20, 2007 |
COMMISSIONER OF CUSTOMS Vs. RAM CHANDER
|
August 23, 2007 |
COMMISSIONER OF CUSTOMS Vs. LOHIA BRASS P. LTD.
|
July 6, 2007 |
COMMISSIONER OF INCOME TAX Vs. BECHTEL INDIA (P) LTD
|
November 7, 2007 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KAPUR
|
September 24, 2007 |
COMMISSIONER OF INCOME TAX Vs. MAHAVIR ALLUMINIMUM LIMITED
|
November 28, 2007 |
COMMISSIONER OF INCOME TAX Vs. DELHI PUBLIC SCHOOL
|
November 22, 2007 |
COMMISSIONER OF INCOME TAX Vs. TELEVISTA ELECTRONICS P. LTD.
|
September 24, 2007 |
COMMISSIONER OF INCOME TAX Vs. NOBLE & HEWITT (I) PVT LTD
|
September 10, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR SHARMA
|
August 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KHETRAPAL
|
July 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. EICHER CONSULTANCY SERVICES LTD
|
September 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. BHANDARI BUILDERS (P.) LTD.
|
July 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. GAUTAM CREATIONS (P) LTD
|
October 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. GRAPHIC (INDIA)
|
August 7, 2007 |
COMMISSIONER OF INCOME TAX Vs. VINS OVERSEAS INDIA LTD
|
September 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. ASHOKA BUILDERS (P) LTD
|
September 25, 2007 |
COMMISSIONER OF INCOME TAX Vs. DHARAM PAL PREM CHAND LTD
|
May 4, 2007 |
COMMISSIONER OF INCOME TAX Vs. BLUECHIP CONSTRUCTION CO. (P) LTD
|
October 25, 2007 |
COMMISSIONER OF INCOME TAX Vs. PREETI AGGARWALA
|
September 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. BINDAL APPARELS
|
August 24, 2007 |
COMMISSIONER OF INCOME TAX Vs. SHRI GIRISH CHAUDHARY, DIRECTOR OF I.G. BUILDERS AND PROMOTERS PVT. LTD
|
May 22, 2007 |
COMMISSIONER OF INCOME TAX Vs. KWALITY ICE CREAM
|
September 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. CAPITAL FLOUR MILLS PVT LTD
|
July 25, 2007 |
COMMISSIONER OF INCOME TAX Vs. CHOHAL INVESTMENTS LIMITED
|
September 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. MOSER BAER INDIA LIMITED
|
September 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. HUGHES ESCORTS COMMUNICATIONS LIMITED
|
September 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. SANTOSH SHARMA
|
September 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. MONIKA CONSULTANTS PVT LTD
|
September 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. BHARAT HOTELS LIMITED
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. BALAJI WIRE PVT LTD
|
August 27, 2007 |
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR BISHNOI
|
October 12, 2007 |
COMMISSIONER OF INCOME TAX Vs. TAIKO CHANDER NAGAR CHEMICALS P LTD
|
October 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. ALL INDIA FILMS CORPN
|
October 29, 2007 |
COMMISSIONER OF INCOME TAX Vs. EXPORTOS APPAREL GROUP LTD
|
November 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. ASIAN HOTELS LIMITED
|
December 10, 2007 |
COMMISSIONER OF INCOME TAX Vs. R G SCIENTIFIC ENTERPRISES PVT LTD
|
October 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. NARINDER MOHAN FOUNDATION
|
October 5, 2007 |
COMMISSIONER OF INCOME TAX Vs. FLAMINGO FINANCE AND INVESTMENT
|
October 10, 2007 |
COMMISSIONER OF INCOME TAX Vs. SATISH KUMAR CHANDNA
|
September 21, 2007 |
COMMISSIONER OF INCOME TAX Vs. J S ELECTRONICS PVT LTD
|
September 21, 2007 |
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGG WORKS LTD
|
May 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. EICHER TRACTORS LTD
|
May 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. EICHER LTD
|
May 22, 2007 |
COMMISSIONER OF INCOME TAX Vs. ATUL JAIN
|
May 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. HIGHGAIN FINVEST PVT LTD
|
May 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT GUARDIAN LTD
|
May 24, 2007 |
COMMISSIONER OF INCOME TAX Vs. BHARAT ALUMINIUM CO LTD
|
May 24, 2007 |
COMMISSIONER OF INCOME TAX Vs. EXCEL FASHION PVT LTD
|
May 24, 2007 |
COMMISSIONER OF INCOME TAX Vs. VIPIN BATRA
|
May 29, 2007 |
COMMISSIONER OF INCOME TAX Vs. GLOBAL CAPITAL LIMITED
|
May 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. HANS BUILDERS CONTRACTORS ENGINEERS P LTD
|
July 6, 2007 |
COMMISSIONER OF INCOME TAX Vs. GOYAL M G GASES PVT LTD
|
July 2, 2007 |
COMMISSIONER OF INCOME TAX Vs. FEATHER FOAM ENTERPRISES P LTD
|
April 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. TOSHIO SAKAI
|
April 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. WOODWARD GOVERNOR INDIA PVT LTD
|
April 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. AGGARWAL DEVELOPERS PVT LTD
|
May 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. PREM NATH NAGPAL
|
May 4, 2007 |
COMMISSIONER OF INCOME TAX Vs. SAWHNEY EXPORTS
|
May 4, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAJESH BAHADUR
|
May 16, 2007 |
COMMISSIONER OF INCOME TAX Vs. HANS BEER
|
May 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. EICHER GOODEARTH LTD
|
May 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIN WORKS LTD
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March 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR
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March 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. REEBOK INDIA COMPANY
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March 12, 2007 |
COMMISSIONER OF INCOME TAX Vs. MALIBU ESTATE
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March 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. S M AGGARWAL
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March 28, 2007 |
COMMISSIONER OF INCOME TAX Vs. HOTLINE INTERNATIONAL PVT LTD
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April 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. EQBAL SINGH SINDHANA
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April 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. MAX INDIA LTD
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March 26, 2007 |
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
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October 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. FEATHER BREWERIES & MARKET
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September 12, 2007 |
COMMISSIONER OF INCOME TAX Vs. NEERU GAMBHIR
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October 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. KHETU RAM BISHAMBER DAS
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September 6, 2007 |
COMMISSIONER OF INCOME TAX Vs. HYTECH COMMUNICATION (P) LTD.
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September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. KHANNA INDUSTRIES (P) LTD.
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May 25, 2007 |
COMMISSIONER OF INCOME TAX Vs. PURI CONSTRUCTIONS LTD.
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March 21, 2007 |
COMMISSIONER OF INCOME TAX Vs. AURIC INVESTMENT & SECURITIES LTD.
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July 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. AERO LEATHER (P) LTD.
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January 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. KAPUR MINNING EQUIPMENT (P) LTD.
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July 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. VARDHMAN ESTATES LTD.
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July 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. DALMIA BROS. (P) LTD.
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July 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. ROLLATAINERS LTD.
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July 6, 2007 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL CEREAL PRODUCTS LTD.
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March 12, 2007 |
COMMISSIONER OF INCOME TAX Vs. SURENDER KALRA
|
January 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. GOODWILL INDIA LTD.
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January 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. EICHER TRACTORS LTD.
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May 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. VINIT ESTATE (P) LTD.
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August 2, 2007 |
COMMISSIONER OF INCOME TAX Vs. ANSAL PROPERTIES INDUSTRIES LTD.
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August 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. KRAFT LAND INDIA
|
January 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. SAWHNEY EXPORTS
|
April 4, 2007 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB STAINLESS STEEL IND.
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January 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. BHARAT ALUMINIUM CO. LTD.
|
January 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. CHAWLA PLASTICS
|
July 12, 2007 |
COMMISSIONER OF INCOME TAX Vs. INDIAN FRAMERS FERTILIZER CO.
|
April 26, 2007 |
COMMISSIONER OF INCOME TAX Vs. HONDA SIELPOWER PRODUCTS LTD.
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July 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. MOHTA OIL INDUSTRIES (P) LTD.
|
July 4, 2007 |
COMMISSIONER OF INCOME TAX Vs. K.K. AGGARWAL
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July 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. R.D. RAMNATH CO.
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February 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL PRODUCE MARKET
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February 28, 2007 |
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR
|
January 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. WELLWORTH AGENCIES (P) LTD.
|
August 10, 2007 |
COMMISSIONER OF INCOME TAX Vs. SARDAR MAN SINGH
|
April 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. HARDAT RAI SURESH KUMAR
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July 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. GANGA DHAR AGGARWAL
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July 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. B.K. MALIK
|
May 16, 2007 |
COMMISSIONER OF INCOME TAX Vs. DSS ENTERPRISES (P) LTD.
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February 26, 2007 |
COMMISSIONER OF INCOME TAX Vs. INTERCONTINENTAL TRADING & INVESTMENT CO.
|
August 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. ESS JAY ENTERPRISES (P) LTD.
|
August 2, 2007 |
COMMISSIONER OF INCOME TAX Vs. HAVELLS (P) LTD.
|
August 21, 2007 |
COMMISSIONER OF INCOME TAX Vs. O.K. HOSIERY MILLS (P) LTD.
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. INSILCO LTD.
|
August 6, 2007 |
COMMISSIONER OF INCOME TAX Vs. JITENDRA MOHAN
|
August 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. MARTURELLA BERNAND THOMSON CFS
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August 8, 2007 |
COMMISSIONER OF INCOME TAX Vs. HUKSONS FOOD INDIA (P) LTD.
|
July 24, 2007 |
COMMISSIONER OF INCOME TAX Vs. SURYA INDUSTRIES LTD.
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August 8, 2007 |
COMMISSIONER OF INCOME TAX Vs. ROLLATAINERS LTD.
|
July 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. EICON INTERNATIONAL (P) LTD.
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September 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. MEERA CHATTERJEE
|
September 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. TAL
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September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. FANCY INTERNATIONAL
|
September 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. STERLITE CHEMICAL
|
September 6, 2007 |
COMMISSIONER OF INCOME TAX Vs. MILK FOOD LTD.
|
May 1, 2007 |
COMMISSIONER OF INCOME TAX Vs. EUREKA SALES CORPORATION
|
January 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. ACCESS SECURITIES CREDITS (P) LTD.
|
January 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. D.C.M. LTD.
|
January 10, 2007 |
COMMISSIONER OF INCOME TAX Vs. HI-TECH FLEXOTEXT (P) LTD.
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September 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. DHNAD FIANCIAL SERVICES (P) LTD.
|
September 26, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAMA RANI GHAI
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September 26, 2007 |
COMMISSIONER OF INCOME TAX Vs. O.P. LOHIA
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November 1, 2007 |
COMMISSIONER OF INCOME TAX Vs. D.C.M. LTD.
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. FRAGRANCE CREDITS & SECURITIES (P) LTD.
|
September 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. SARASWATI CHEMICAL & ALLIED INDUSTRIES (P) LTD.
|
August 7, 2007 |
COMMISSIONER OF INCOME TAX Vs. HITECH FLEXOTEXT (P) LTD.
|
August 24, 2007 |
COMMISSIONER OF INCOME TAX Vs. LATE H.L. MALHOTRA
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September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. ARVIND DUMRA SONS
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September 25, 2007 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHANDRA YADAV
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September 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. DELHI CROCKERY HOUSE
|
October 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PISTON & RINGS LTD.
|
November 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. WISEC GLOBAL LTD.
|
November 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS LTD.
|
August 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK
|
October 22, 2007 |
COMMISSIONER OF INCOME TAX Vs. SUBHASH KOHLI
|
November 16, 2007 |
COMMISSIONER OF INCOME TAX Vs. BAX GLOBAL (I) (P) LTD.
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. GOLDTEX FURNISHING INDUSTRIES
|
October 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. DEEP AGGARWAL ESTATES (P) LTD.
|
October 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR AGGARWAL
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March 16, 2007 |
COMMISSIONER OF INCOME TAX Vs. MAHABALESHWAR GAS & CHEMICAL (P) LTD.
|
October 31, 2007 |
COMMISSIONER OF INCOME TAX Vs. G.E. POWER SERVICES INDIA LTD.
|
October 10, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAJIV MEHTA
|
October 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. BENARAS HOUSE LTD.
|
July 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. EDWARDS LIFE SCIENCES INDIA
|
September 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAJESH RAKHEJA
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September 3, 2007 |
COMMISSIONER OF INCOME TAX Vs. A&A ENTERPRISES
|
September 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. ARAVALI SECURITIES & FINANCE LTD.
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. PEAREY LAL & SONS (P) LTD.
|
March 12, 2007 |
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD.
|
September 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR KAKKAR, HUF
|
October 29, 2007 |
COMMISSIONER OF INCOME TAX Vs. INDERPAL MALHOTRA
|
October 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. GKN DRIVELINE INDIA LTD.
|
November 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. AMAZONE EXPORTS INC.
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. DUPONT SOUTH ASIA LTD.
|
October 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. INDIAN FARMERS FERTILIZER CO-OP. LTD.
|
September 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. ALLIED EXPORT INDUSTRIES
|
September 5, 2007 |
COMMISSIONER OF INCOME TAX Vs. HOLIDAY AIR SERVICES (P) LTD.
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. SARAYA INDUSTRIES LTD.
|
September 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. PATLIPUTRA INTERNATIONAL TRADING LTD.
|
October 31, 2007 |
COMMISSIONER OF INCOME TAX Vs. G.G. MEDICAL HEALTH CARE LTD.
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August 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. MAHA SINGH RANA
|
October 22, 2007 |
COMMISSIONER OF INCOME TAX Vs. R.K.SHRIVASTAV (HUF)
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October 31, 2007 |
COMMISSIONER OF INCOME TAX Vs. ZINGA CHEMICALS (P) LTD.
|
September 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. MODIPON LTD.
|
August 21, 2007 |
COMMISSIONER OF INCOME TAX Vs. KRISHNAN THYAGARAJAN SIVARAMA
|
August 31, 2007 |
COMMISSIONER OF INCOME TAX Vs. BHARAT RASAYAN LTD.
|
January 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. B.P. GUPTA & SONS
|
August 16, 2007 |
COMMISSIONER OF INCOME TAX Vs. HARMONY PSYCHIATRY (P) LTD.
|
October 31, 2007 |
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD.
|
February 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. DHARMENDRA SHARMA
|
November 28, 2007 |
COMMISSIONER OF INCOME TAX Vs. SUNITA AGGARWAL
|
July 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. TURNER INTERNATIONAL INDIA (P) LTD.
|
September 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. ASHA M. PRIMLANI
|
September 6, 2007 |
COMMISSIONER OF INCOME TAX Vs. FLEX PLASTIC & PACKAGING (P) LTD.
|
March 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA FINANCIAL CORPORATION LTD.
|
May 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. HONDA SIEL POWER PRODUCTS LTD.
|
August 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. MARUBENI INDIA (P) LTD.
|
August 21, 2007 |
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN LTD.
|
November 15, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAJA TOWERS (P) LTD.
|
October 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. JAGSON INTERNATIONAL LTD.
|
November 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. DWARIKADHISH INVESTMENT (P) LTD.
|
October 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. DEWAN STEELS LTD.
|
July 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. LUBTEC INDIA LTD.
|
July 12, 2007 |
COMMISSIONER OF INCOME TAX Vs. GENERAL ENGINEERING WORKS
|
August 2, 2007 |
COMMISSIONER OF INCOME TAX Vs. SAW PIPES LTD.
|
January 16, 2007 |
COMMISSIONER OF INCOME TAX Vs. CROWN COMPUTERISED
|
January 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. JYOTI APPARELS
|
January 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. VED & CO.
|
February 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. DEWAN KRAFT SYSTEM (P) LTD.
|
February 27, 2007 |
COMMISSIONER OF INCOME TAX Vs. VIMGI INVESTMENT (P) LTD.
|
February 14, 2007 |
COMMISSIONER OF INCOME TAX Vs. AUTOMETERS LTD.
|
March 2, 2007 |
COMMISSIONER OF INCOME TAX Vs. NHK JAPAN BROADCASTING CORPORATION
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March 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. WOODWARD GOVERNOR INDIA (P) LTD.
|
April 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. DELHI STATE INDUSTRIAL DEVELOPMENT
|
April 27, 2007 |
COMMISSIONER OF INCOME TAX Vs. DEVI DASS MALHAN
|
February 23, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAJIV GUPTA
|
March 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. MOONLIGHT BUILDERS & DEVELOPERS
|
January 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. REALEST BUILDERS & SERVICES LTD.
|
January 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. COASTAL POWER CO.
|
April 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD.
|
April 25, 2007 |
COMMISSIONER OF INCOME TAX Vs. HERBALIFE INTERNATIONAL IND.
|
January 10, 2007 |
COMMISSIONER OF INCOME TAX Vs. DLF UNIVERSAL LTD.
|
September 6, 2007 |
COMMISSIONER OF INCOME TAX Vs. H.C. CHANDNA (P) LTD.
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May 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. SUBRATA ROY
|
March 20, 2007 |
COMMISSIONER OF INCOME TAX Vs. INDIAN SUGAR & GEN. IND. EX.
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July 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. INDIA SEEDS HOUSE
|
July 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. HCL COMNET SYSTEMS AND SERVICES LTD.
|
May 18, 2007 |
COMMISSIONER OF INCOME TAX Vs. INDIAN NATIONAL THEATRE TRUST
|
November 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. HIMALAYA INTERNATIONAL LTD.
|
July 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. G.E. CAPITAL SERVICES LTD.
|
July 10, 2007 |
COMMISSIONER OF INCOME TAX Vs. DELTRON LTD.
|
September 26, 2007 |
COMMISSIONER OF INCOME TAX Vs. INDRAPRASTHA MEDICAL CORPN. LTD.
|
October 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. BANSAL HIGH CARBONS (P) LTD.
|
August 27, 2007 |
COMMISSIONER OF INCOME TAX Vs. UIKAM INVESTMENT AND FINANCE (P) LTD.
|
October 31, 2007 |
COMMISSIONER OF INCOME TAX Vs. ARVIND CONSTRUCTION CO. LTD.
|
December 4, 2007 |
COMMISSIONER OF INCOME TAX Vs. GATES (INDIA) (P) LTD.
|
July 30, 2007 |
COMMISSIONER OF INCOME TAX Vs. GULATI INDUSTRIAL FABRICATION (P) LTD.
|
November 22, 2007 |
COMMISSIONER OF INCOME TAX (TDS) Vs. ARK CORPORATION
|
January 10, 2007 |
COMMISSIONER OF INCOME TAX (TDS) Vs. DEX TRAVEL (P) LTD.
|
October 5, 2007 |
COMMISSIONER OF INCOME TAX (TDS) Vs. GLOBAL INFOSYSTEMS LTD.
|
October 3, 2007 |
COMMISSIONER OF INCOME TAX (TDS) Vs. FOURWAYS INTERNATIONAL
|
September 25, 2007 |
COMMISSIONER OF INCOME TAX (TDS) Vs. GLOBAL INFOSYSTEMS LTD.
|
August 6, 2007 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. SARB CONSULATE MARINE PRODUCTS PVT LTD
|
May 2, 2007 |
COMMISSIONER OF INCOME TAX DEL Vs. KIRAN SECURITIES P LTD
|
May 22, 2007 |
COMMISSIONER OF INCOME TAX DEL Vs. JAI BHARAT MARUTI LTD
|
September 11, 2007 |
COMMISSIONER OF INCOME TAX DELHI Vs. GIRISH CHAUDHARY DIRECTOR OF I.G. BUILDER & PROMOTER PVT LTD
|
May 22, 2007 |
COMMISSIONER OF INCOME TAX DELHI Vs. YAMU INDUSTRIES LTD
|
May 28, 2007 |
COMMISSIONER OF INCOME TAX DELHI Vs. SHIV PRAKASH AGGARWAL
|
July 9, 2007 |
COMMISSIONER OF INCOME TAX DELHI Vs. SHRI RAM HONDA POWER EQUIP
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January 12, 2007 |
COMMISSIONER OF INCOME TAX DELHI Vs. KULWANT RAI
|
February 13, 2007 |
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. USHA IRON AND FERRO METAL CORPORATION LTD
|
May 23, 2007 |
COMMISSIONER OF INCOME TAX TDS Vs. BRITISH AIRWAYS
|
April 18, 2007 |
COMMISSIONER OF INCOME TAX TDS Vs. ASIAN HOTELS LTD
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April 16, 2007 |
COMMISSIONER OF INCOME TAX V Vs. ORACLE SOFTWARE INDIA LTD
|
May 9, 2007 |
COMMISSIONER OF INCOME TAX V NEW DELHI Vs. REGENCY EXPRESS BUILDERS P LTD
|
January 29, 2007 |
COMMISSIONER OF INCOME TAX XI CENTRAL REVENUE BUILDING NEW DELHI Vs. R N KUMAR
|
January 24, 2007 |
COMMISSIONER OF INCOME TAX, DELHI Vs. WELLWORTH AGENCIEW PVT LTD
|
July 23, 2007 |
COMMISSIONER OF INCOME TAX, DELHI Vs. K I C FOOD PRODUCTS (P) LTD
|
July 12, 2007 |
COMMISSIONER OF INCOME TAX-V Vs. NU-CORK PRODUCTS PVT. LTD.
|
February 15, 2007 |
COMMISSIONER OF INCOME-TAX Vs. DEEPAK SETH
|
May 16, 2007 |
COMMISSIONER OF INCOME-TAX Vs. HARISH J. PUNJABI
|
October 1, 2007 |
COMMISSIONER OF INCOME-TAX Vs. M.K. SHARMA
|
September 17, 2007 |
COMMISSIONER OF INCOME-TAX Vs. UNITED TOWERS (I.) P. LTD
|
April 23, 2007 |
COMMISSIONER OF INCOME-TAX Vs. A AND A BAKERY P. LTD
|
March 12, 2007 |
COMMISSIONER OF INCOME-TAX Vs. MULTI SYSTEM SECURITIES P. LTD
|
May 15, 2007 |
COMMISSIONER OF INCOME-TAX Vs. KRISHNA MARUTI LTD
|
September 14, 2007 |
COMMISSIONER OF INCOME-TAX Vs. FIVE STAR HOLIDAYS
|
August 13, 2007 |
COMMISSIONER OF INCOME-TAX Vs. MODI SPINNING AND WEAVING MILLS CO. LTD
|
March 9, 2007 |
COMMISSIONER OF INCOME-TAX Vs. HEYNON INDIA LTD.
|
May 12, 2007 |
COMMISSIONER OF INCOME-TAX DELHI–VII Vs. KWALITY RESTAURANT AND ICE CREAM CO
|
November 21, 2007 |
COMMISSIONER OF POLICE Vs. RAJENDER SINGH
|
October 12, 2007 |
COMMISSIONER OF POLICE Vs. MANOJ SHARMA
|
October 3, 2007 |
COMMISSIONER OF POLICE Vs. KRISHNA DEVI
|
November 2, 2007 |
COMMISSIONER OF SALES TAX Vs. AERO TRADERS (P) LTD
|
November 5, 2007 |
COMMISSIONER OF SALES TAX Vs. JAGANNATH DUDADHAR
|
February 26, 2007 |
COMMISSIONER OF TRADE AND TAXES Vs. SYMPHONY ENTERPRISES
|
August 9, 2007 |
COMMISSIONER OF WEALTH TAX Vs. AWAZ BUILDERS (P) LTD.
|
January 8, 2007 |
COMMISSIONER OF WEALTH TAX Vs. BIJU PATNAIK
|
May 16, 2007 |
COMMISSIONER OF WEALTH TAX Vs. MARUTI UDYOG LTD.
|
September 15, 2007 |
COMMISSIONR OF INCOME TAX Vs. RELAXO FOOTWEARS LTD
|
April 25, 2007 |
COMMISSSIONER OF INCOME TAX DELHI I Vs. ADONIS FINANCE LIMITED
|
July 9, 2007 |
COMMON Vs. UNION OF INDIA
|
May 31, 2007 |
COMMON CAUSE Vs. UOI
|
May 31, 2007 |
COMPUTERS UNLIMITED Vs. XEROX (I) LTD.
|
February 7, 2007 |
CONFIDERATION OF DELHI IND SOC Vs. UNION OF INDIA
|
April 24, 2007 |
CONSTABLE S K JHA Vs. UNION OF INDIA
|
July 3, 2007 |
CONTINENTAL ADVERTISING PVT. LTD. Vs. CAPT. PRITPAL SINGH
|
February 7, 2007 |
CONTROL AND SWITCHGEAR COMPANY LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
July 16, 2007 |
CONVENIENCE ENTERPRISES PVT. LTD. Vs. OZO MEDIA ESTATE LTD.
|
August 20, 2007 |
COSMOS FLIGHT LTD Vs. BANK OF RAJASTHAN LTD
|
March 29, 2007 |
COTTAGE INDUSTRIES EXPOSITION LTD Vs. UNION OF INDIA
|
September 3, 2007 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANT Vs. DAYAL SINGH FCA
|
August 7, 2007 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. M K SACHDEVA UNION OF INDIA
|
August 7, 2007 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K K GUPTA FCA
|
September 25, 2007 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. R.K. TAYAL
|
July 23, 2007 |
COUNCIL OF INSTITUTE OF THE CHARTERED ACCOUNTANTS OF INDIA Vs. RAJESH
|
March 26, 2007 |
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. S N RAI
|
November 21, 2007 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DEEPAK PART FCA
|
October 25, 2007 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DAYAL SINGH F C A
|
May 10, 2007 |
COUNCIL OF THE THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. LOKESH DHAWAN F.C.A
|
November 5, 2007 |
COUNTRY CLUB Vs. DIRECTOR OF INCOME TAX
|
May 11, 2007 |
COURT ON ITS MOTION Vs. UNION OF INDIA
|
March 26, 2007 |
COURT ON ITS MOTION Vs. STATE OF DELHI
|
August 7, 2007 |
COURT ON ITS OWN MOTION Vs. STATE OF DELHI
|
August 14, 2007 |
COURT ON ITS OWN MOTION Vs. M K TAYAL
|
September 11, 2007 |
COURT ON ITS OWN MOTION Vs. STATE
|
November 29, 2007 |
COURT ON ITS OWN MOTION Vs. STATE OF DELHI
|
October 4, 2007 |
COURT ON ITS OWN MOTION Vs. RAJIV DAWAR
|
January 2, 2007 |
COURT ON ITS OWN MOTION Vs. KANWALJIT S SAREEN
|
February 9, 2007 |
COURT ON ITS OWN MOTION Vs. STATE OF DELHI
|
December 14, 2007 |
COURT ON ITS OWN MOTION Vs. CENTRAL VIGILANCE COMMISSION
|
April 30, 2007 |
CREATIVE WARES LTD Vs. SCJ PLASTICES LTD
|
August 14, 2007 |
CROCODILE INT PTE LTD Vs. LACOSTE S A
|
December 20, 2007 |
CROWN WHEELS P LTD Vs. BSES RAJDHANI POWER LTD
|
June 11, 2007 |
CT. KRISHANKUMAR Vs. UNION OF INDIA
|
May 31, 2007 |
CWHEC-HCIL Vs. CALCUTTA HALDIA PORT ROAD CO. LTD.
|
July 27, 2007 |
D B MASIH Vs. REGISTRAR COOPERATIVE SOCIETY
|
March 5, 2007 |
D D A Vs. SUSHILA SHARMA
|
September 13, 2007 |
D D A Vs. MAHABIR SINGH
|
September 5, 2007 |
D K RASTOGI Vs. UNION OF INDIA
|
April 18, 2007 |
D KALIA Vs. INDIAN AIRLINES LTD
|
September 27, 2007 |
D P JOSHI Vs. SHAKUNTALA RANIA
|
September 28, 2007 |
D S I D C LTD Vs. EXPORT UNLIMITED
|
May 18, 2007 |
D S NANDA Vs. DELHI CONTROL DEVICES PVT LTD
|
February 23, 2007 |
D T C Vs. RICHPAL SINGH
|
March 5, 2007 |
D T C Vs. BALBIR SINGH
|
March 6, 2007 |
D T C Vs. RAM BHAJ
|
May 22, 2007 |
D T C Vs. DELHI ADMINISTRATION
|
April 25, 2007 |
D T C Vs. PRESIDING OFFICER
|
October 4, 2007 |
D T C Vs. MADAN LAL
|
October 12, 2007 |
D T C Vs. OM SINGH
|
September 6, 2007 |
D T C Vs. KRISHAN KUMAR
|
September 12, 2007 |
D T C Vs. STATE OF DELHI
|
August 8, 2007 |
D T C Vs. SATISH KUMAR (DECED) THR LRS
|
December 11, 2007 |
D T C Vs. GOVT OF NCT DELHI AND ORS
|
March 22, 2007 |
D T C Vs. PURAN LAL
|
August 3, 2007 |
D. MALIK Vs. STATE AND OTHERS
|
August 3, 2007 |
D.D. GEARS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 7, 2007 |
D.S. NANDA Vs. DELHI CONTROL DEVICES PVT. LTD.
|
December 23, 2007 |
DABUR FOODS LIMITED Vs. STATE
|
September 18, 2007 |
DABUR INDIA LIMITED Vs. AMIT JAIN
|
May 31, 2007 |
DALBIR SINGH Vs. LAND ACQUISITION COLLECTOR
|
February 13, 2007 |
DALBIR SINGH Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
December 20, 2007 |
DALIP KUMAR Vs. STATE N C T OF DELHI
|
August 6, 2007 |
DALIP KUMAR Vs. STATE OF DELHI
|
September 17, 2007 |
DALIP KUMAR Vs. LADY HARDING MEDICAL COLLEGE
|
December 17, 2007 |
DALIP RAM Vs. STATE NCT OF DELHI
|
April 25, 2007 |
DALIP RAM Vs. STATE OF NCT OF DELHI
|
April 26, 2007 |
DALIP SINGH Vs. STATE NCT OF DELHI
|
October 8, 2007 |
DALIP SINGH Vs. M.C.D.
|
March 20, 2007 |
DALIT MANAV UTHAN SANSTHAN Vs. COMMISSIONER MUNICIPAL COPRORATION OF DELHI
|
June 8, 2007 |
DALMIA INDUSTRIES LIMITED Vs. JAGMOHAN GUPTA
|
March 23, 2007 |
DARBAG SINGH YADAV Vs. UNION OF INDIA
|
April 19, 2007 |
DARBARA SINGH Vs. DTC
|
February 23, 2007 |
DARSHAN KUMAR SAHNI Vs. UNION OF INDIA
|
December 14, 2007 |
DARSHANA DEVI Vs. ANIL KUMAR SAINI
|
June 13, 2007 |
DARSHNA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 20, 2007 |
DART INDUSTRIES INC Vs. TECHNO PLAST
|
June 4, 2007 |
DATAMATION CONSULTANT PVT LTD Vs. LABOUR COURT
|
October 1, 2007 |
DAYA CHAND Vs. STATE OF DELHI
|
February 2, 2007 |
DAYA NAND Vs. STATE OF DELHI
|
September 17, 2007 |
DAYA RANI SHARMA Vs. STATE
|
August 6, 2007 |
DAYA SAPRA Vs. VISHNU DUTT SHARMA
|
December 14, 2007 |
DCM FINANCIAL SERVICES LTD Vs. HOTEL SERVICES
|
August 30, 2007 |
DCM LTD Vs. RAM SWAROOP
|
February 5, 2007 |
DCM LTD Vs. COMMISSIONER OF SALES TAX
|
July 3, 2007 |
DDA Vs. PARSU RAM
|
March 30, 2007 |
DDA Vs. SAT PAUL
|
September 19, 2007 |
DDA Vs. NARAINDAS R ISRANI
|
November 30, 2007 |
DECOR INDIA P LTD Vs. NATIONAL BUILDING CONST CORPN L
|
July 3, 2007 |
DEEN BANDHU Vs. STATE GOVT OF N C T OF DELHI
|
May 14, 2007 |
DEEP CHAND Vs. KULANAND LAKHERA
|
April 17, 2007 |
DEEP CHAND Vs. PROMSD KUMAR TYAGI
|
November 1, 2007 |
DEEPAK Vs. STATE OF DELHI
|
September 17, 2007 |
DEEPAK ARORA Vs. STATE (N.C.T. OF DELHI)
|
February 26, 2007 |
DEEPAK GODARA Vs. STATE
|
May 31, 2007 |
DEEPAK KAPOOR Vs. STATE GOVT OF N C T OF DELHI
|
February 7, 2007 |
DEEPAK KUMAR Vs. STATE OF DELHI
|
October 1, 2007 |
DEEPAK KUMAR Vs. SUNIL
|
October 3, 2007 |
DEEPAK SINGH NEGI Vs. STATE NCT OF DELHI
|
August 2, 2007 |
DEEPAK VERMA Vs. DINESH RAI V CHAIRMAN D D A
|
February 13, 2007 |
DEEPALI YADAV Vs. UOI
|
August 29, 2007 |
DEEPTI Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
|
April 20, 2007 |
DELHI CLOTH & GENERAL MILLS CO. LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 30, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. R S JINDAL
|
October 12, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. ANAND AND ASSOCIATES
|
April 18, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. RUKMANI BANSAL
|
May 7, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. R K AND COMPANY
|
July 11, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. JEEVAN BUILDER
|
August 9, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. SHAKUNTALA KATOCH
|
October 12, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. SARASWATI DEVI
|
May 31, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDRA PROPERTIES AND INDUSTRIES
|
December 6, 2007 |
DELHI FINANCE COMPANY Vs. RENU AGGARWAL
|
October 12, 2007 |
DELHI JAL BOARD Vs. RAJORA BUILDERS
|
October 10, 2007 |
DELHI JAL BOARD Vs. ESSKAY KOHLI
|
May 25, 2007 |
DELHI JAN SUDHAR SAMITI Vs. RAMESH CHAND GUPTA
|
April 26, 2007 |
DELHI NAGRIK SEHKARI BANK LTD Vs. DELHI NAGRIK SEHKARI BANK OFFICERS ASSOCIATION
|
January 29, 2007 |
DELHI PETROL DEALERS ASSOCIATION REGD Vs. GOVT OF N C T OF DELHI
|
September 24, 2007 |
DELHI POWER COMPANY LIMITED Vs. HINDUSTAN VIDYUT PRODUCTS LTD
|
July 25, 2007 |
DELHI PRESS PATRA PRAKASHAN PVT LTD AND ORS Vs. UNION OF INDIA & ORS
|
February 26, 2007 |
DELHI SCHOOL TEACHERS CO-OP HOUSE BUILDING SOCIETY LTD Vs. P.R. MEENA
|
December 14, 2007 |
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRAKASH SETHI
|
January 25, 2007 |
DELHI TRANSPORT CORPORATION Vs. TEJ PAL
|
January 3, 2007 |
DELHI TRANSPORT CORPORATION Vs. MAYA
|
January 10, 2007 |
DELHI TRANSPORT CORPORATION Vs. SATWARI DEVI
|
February 2, 2007 |
DELHI TRANSPORT CORPORATION Vs. RAVI KANTA NAGPAL
|
February 8, 2007 |
DELHI TRANSPORT CORPORATION Vs. PRATAP SINGH
|
March 23, 2007 |
DELHI TRANSPORT CORPORATION Vs. SURINDER PAL
|
July 17, 2007 |
DELHI TRANSPORT CORPORATION Vs. DHANWANT RAI
|
September 6, 2007 |
DELHI TRANSPORT CORPORATION Vs. K C ANAND
|
September 21, 2007 |
DELHI TRANSPORT CORPORATION Vs. RAM BHAJ EX CONDUCTOR
|
October 10, 2007 |
DELHI TRANSPORT CORPORATION Vs. RAM BHAJ EX CONDUCTOR
|
October 9, 2007 |
DELHI TRANSPORT CORPORATION Vs. KISHAN LAL SEHGAL
|
October 5, 2007 |
DELHI TRANSPORT CORPORATION Vs. B P SIGNAL
|
December 5, 2007 |
DELHI TRANSPORT CORPORATION Vs. MAHESH CHAND
|
February 6, 2007 |
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICERS INDUSTRIAL TRIBUNAL
|
August 3, 2007 |
DELHI TRANSPORT CORPORATION Vs. H GIAN CHAND
|
October 24, 2007 |
DELHI TRANSPORT CORPORATION Vs. PREM BAHADUR
|
October 9, 2007 |
DELHI TRANSPORT CORPORATION Vs. SHAKUNTALA
|
March 20, 2007 |
DELHI UNION OF JOURNALIST COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. UNION OF INDIA
|
April 16, 2007 |
DEPARTMENT OF CUSTOMS Vs. ARVINDER SINGH
|
May 30, 2007 |
DEPARTMENT OF CUSTOMS NEW DELHI Vs. PREM KUMAR
|
August 20, 2007 |
DESH RAJ Vs. DELHI JAL BOARD
|
September 14, 2007 |
DESH RAJ SHARMA Vs. ELECTION COMMISSION OF INDIA
|
July 24, 2007 |
DESH RAJ SHARMA Vs. ELECTION COMMISSION OF INDIA
|
May 1, 2007 |
DEV FEATURES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 13, 2007 |
DEV SAREEN Vs. DCM FINANCIAL LTD
|
May 24, 2007 |
DEV SARIN Vs. DCM FINANCIAL SERVICES LTD.
|
July 12, 2007 |
DEVAYANI SHARMA Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA,
|
February 14, 2007 |
DEVENDER PAL Vs. RAMESH CHANDER
|
October 12, 2007 |
DEVENDER PRASHAD Vs. SHANTI DEVI
|
May 24, 2007 |
DEVENDER RAINA Vs. STATE
|
October 12, 2007 |
DEVENDER RAINA Vs. STATE
|
September 12, 2007 |
DEVENDER RAM RATWANA Vs. STATE NCT OF DELHI
|
April 24, 2007 |
DEVENDRA SINGH Vs. UOI
|
July 16, 2007 |
DEVI DAYAL ALUMINIUM CORPORATION Vs. UCO BANK
|
February 12, 2007 |
DEVI RAM Vs. UOI
|
January 19, 2007 |
DEVINDER AGGARWAL Vs. STATE OF NCT OF DELHI
|
October 3, 2007 |
DEVINDER K. JAIN Vs. UNION OF INDIA
|
March 8, 2007 |
DEVINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
November 30, 2007 |
DEVINDER SINGH MAKAN Vs. CENTRAL BEARAU OF INVESTIGATION
|
July 16, 2007 |
DEVKI DEVI Vs. ANIL GUPTA
|
October 3, 2007 |
DEWAN CHAND PRUTHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 9, 2007 |
DHAN SINGH KARKI Vs. BUREAU OF INDIAN STANDARDS
|
September 10, 2007 |
DHANESH IESHDHAN Vs. DIRECTOR DEPARTMENT OF ANIMAL HUSBANDRY
|
October 4, 2007 |
DHANESH IESHDHAN Vs. DIRECTOR DEPARTMENT OF ANIMAL HUSBANDRY DELH GOVT
|
October 14, 2007 |
DHANI RAM Vs. RAM SARUP
|
July 2, 2007 |
DHANVINDER GUNI Vs. STATE OF DELHI
|
August 27, 2007 |
DHANWANTI DEVI Vs. SECY ALTERNATE
|
February 8, 2007 |
DHARAM DEV Vs. SECRETARY GOVT OF INDIA
|
July 24, 2007 |
DHARAM PAL Vs. STATE OF DELHI
|
January 16, 2007 |
DHARAM PAL Vs. STATE OF DELHI
|
May 10, 2007 |
DHARAM PAL Vs. DELHI TRANSPORT CORPORATION
|
May 31, 2007 |
DHARAM PAL GROVER Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
August 30, 2007 |
DHARAM PRAKASH Vs. UNION OF INDIA
|
February 8, 2007 |
DHARAM RAJ ALIAS MONU Vs. STATE OF DELHI
|
May 14, 2007 |
DHARAM SINGH Vs. STATE
|
September 13, 2007 |
DHARAM SINGH Vs. UOI
|
December 17, 2007 |
DHARAM VIR Vs. UNION OF INDIA
|
April 4, 2007 |
DHARAMPAL Vs. UNION OF INDIA
|
July 13, 2007 |
DHARAMPAL PREMCHAND LTD Vs. GOLDEN TABACOO PRODUCTS
|
May 8, 2007 |
DHARAMPAL SHARMA Vs. DEPUTY HEALTH OFFICER S. ZONE MCD
|
May 2, 2007 |
DHARAMVEER Vs. ORIENTAL BANK OF COMMERCE
|
March 28, 2007 |
DHARAMVEER SHARMA Vs. GOVT OF NCT OF DELHI
|
January 3, 2007 |
DHARAMVIR SINGH Vs. UOI
|
May 15, 2007 |
DHARAMVIR SINGH Vs. LT. GOVERNOR DELHI
|
March 20, 2007 |
DHARI RAM Vs. D.T.C.
|
November 30, 2007 |
DHARMENDER Vs. STATE OF NCT OF DELHI
|
September 18, 2007 |
DHAWANDEEP RESIDENTS WELFARE ASSOCIATION Vs. STAR ESTATE MANAGEMENT LTD
|
November 23, 2007 |
DHEERAJ KAPOOR Vs. STATE OF NCT OF DELHI
|
October 9, 2007 |
DHEERAJ KOCHHAR Vs. STATE OF NCT OF DELHI
|
November 16, 2007 |
DHIR SINGH Vs. D T C
|
July 19, 2007 |
DHIRAJ DHALL Vs. STATE OF DELHI
|
September 27, 2007 |
DHIRAJ GUPTA Vs. STATE (NCT OF DELHI)
|
December 5, 2007 |
DIAGEO NORTH AMERICA INC Vs. SHIVA DISTILLERIES LIMITED
|
July 5, 2007 |
DIAMOND FILLING STATION Vs. D D A
|
September 21, 2007 |
DIAMOND TOYS CO P LTD Vs. TOOFANI RAM
|
February 7, 2007 |
DIKSHA DHINGRA Vs. STATE OF DELHI
|
October 23, 2007 |
DIKSHA TRADING CO Vs. GENERAL MANAGER NORTH ZONE BANK OF BARODA
|
September 25, 2007 |
DILIP S. DHANUKAR Vs. AIR FORCE GROUP INSURANCE SOCIETY
|
January 3, 2007 |
DILIP SINGH SANCHAR COL Vs. PRABODH CHANDER PURI MAJOR GENERAL
|
May 11, 2007 |
DIN COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. A.S. RANA
|
February 19, 2007 |
DINESH CHAND Vs. STATE OF DELHI
|
January 31, 2007 |
DINESH CHAND SUKHLA Vs. STATE NCT OF DELHI
|
March 15, 2007 |
DINESH KUMAR Vs. DISTRICT AND SESSIONS JUDGE DELHI
|
July 17, 2007 |
DINESH KUMAR KAIN Vs. ASSISTANT GENERAL MANAGER PERSONNEL ADMN DIVN CORPORATION BANK
|
October 10, 2007 |
DINESH KUMAR SHARMA Vs. SUDHIR KUMAR
|
July 18, 2007 |
DINESH LALWANI Vs. D.S.I.D.C
|
November 13, 2007 |
DINESH MEHTA Vs. STATE NCT OF DELHI
|
June 6, 2007 |
DINESH NASA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 1, 2007 |
DINESH SHARMA Vs. STATE
|
August 7, 2007 |
DINESH YADAV Vs. C B I
|
April 16, 2007 |
DIRECTOR DELHI LOTTERIES Vs. G D BANSAL
|
August 16, 2007 |
DIRECTOR GENERAL ALL INDIA RADIO Vs. RATI RAM
|
March 15, 2007 |
DIRECTOR LOGISTICS INDIA PVT LTD Vs. UNION OF INDIA
|
September 24, 2007 |
DIRECTOR OF INCOME TAX Vs. RAUNAQ EDUCATION FOUNDATION
|
April 30, 2007 |
DIRECTOR OF INCOME TAX Vs. MAMTA HEALTH INSTITUTE
|
May 3, 2007 |
DIRECTOR OF INCOME TAX Vs. SIR SOBHA SINGH CHARITABLE TRUST
|
May 18, 2007 |
DIRECTOR OF INCOME TAX Vs. KLM ROYAL DUTCH AIRLINES
|
July 5, 2007 |
DIRECTOR OF INCOME TAX Vs. MITSUI & CO. ENVIRONMENTAL TRUST
|
February 27, 2007 |
DIRECTOR OF INCOME TAX (EXEMPT) Vs. UMA MAHESHWAR PARMARTH TRUST
|
March 5, 2007 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. MOTI BAGH MUTUAL AID EDUCATION
|
January 10, 2007 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. APPAREL EXPORT PROMOTION COUNCIL
|
February 19, 2007 |
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. DHARAM PRATISHTHANAM
|
April 27, 2007 |
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. ESCORTS CARDIAC DISEASES HOSPITAL
|
January 24, 2007 |
DIRECTOR OF INCOME TAX EXEMPTION Vs. ANGREJI HATAO NIDHI
|
July 31, 2007 |
DIRECTOR, CBI Vs. S P TANTI AND ANOTHER
|
May 31, 2007 |
DIRECTORATE EDUCATION Vs. RAVINDRA KUMAR SAGAR
|
August 21, 2007 |
DIRECTORATE OF EDUCATION Vs. AIR FORCE GYAN JYOTI SCHOOL
|
May 18, 2007 |
DIRECTORATE OF REVENUE INTELLIGENCE Vs. KUMARPAL
|
October 9, 2007 |
DISHA SETHI Vs. CHANDER MOHAN SETHI
|
November 1, 2007 |
DIVERSIFIED GLOBAL FINLEASE LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 13, 2007 |
DIWAN SINGH Vs. DELHI JAL BOARD
|
March 22, 2007 |
DOCTOR MOREPEN LIMITED Vs. YASH PHARMA LABORATORIES LIMITED
|
July 2, 2007 |
DR A T DUDANI Vs. THE PRESIDENT, I C A R
|
March 30, 2007 |
DR DHRUW SHARMA Vs. LT GOVERNOR OF N C T OF DELHI
|
March 12, 2007 |
DR S K AGARWAL Vs. INDIAN INSTITUTE OF TECHNOLOGY AND ORS
|
January 8, 2007 |
DR VIBHA JAIN Vs. THE DIR NATIONAL BOARD OF EXA
|
March 2, 2007 |
DR. AAKASH DEEP MAKKAR AND ORS. Vs. DR. VANISH AND ANR.
|
February 21, 2007 |
DR. ANIL KHETRAPAL Vs. THE STATE (GOVT. OF NCT)
|
August 16, 2007 |
DR. HOMESHWAR TONGBRAM Vs. UNION OF INDIA (UOI) AND ORS.
|
November 5, 2007 |
DR. K.K. SHRIVASTAVA Vs. DELHI DEVELOPMENT AUTHORITY
|
April 18, 2007 |
DRF SATVIR SINGH Vs. UOI
|
May 29, 2007 |
DTC Vs. MURTI DEVI
|
October 10, 2007 |
DTC Vs. PRADEEP KUMAR
|
October 8, 2007 |
DTC MAZDOOR SANGHARSH SAMITI Vs. DELHI TRANSPORT CORPORATION
|
December 14, 2007 |
DUDAN SAHU Vs. STATE OF G N C T OF DELHI
|
May 1, 2007 |
DULI CHAND Vs. STATE OF DELHI
|
July 5, 2007 |
DURGA PRASAD MISHRA Vs. UNION OF INDIA
|
February 21, 2007 |
DYNAMIC ESTATES AND BUILDERS PVT LTD Vs. NORTH ENGINEERING COOP GROUP HOUSING SOCIETY
|
July 30, 2007 |
EARNEST BUILDERS (PVT.) LTD Vs. UNION OF INDIA
|
May 2, 2007 |
EAST COAST BOAT BUILDERS AND ENGINEERS LTD Vs. CHIEF MANAGER BANK OF INDIA
|
August 9, 2007 |
EDP FINANCE AND MGTCONSULTANTS P LTD Vs. APPELLATE COMMITTEE COMMERCE
|
September 17, 2007 |
EGLE FOOTWEAR PVT LTD Vs. MILANO IMPEX PRIVATE LTD
|
August 17, 2007 |
EHSAN AHMED MAKHDOOMI Vs. REGISTRAR COOP SOCIETIES
|
March 16, 2007 |
ELIAMMA SEBASTIAN Vs. COMMISSIONER OF POLICE
|
October 30, 2007 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. BUDH RAJ DECD THR LRS
|
August 20, 2007 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. KANTI MOULDING MACHINE
|
February 26, 2007 |
ENGINEERING AND INDUSTRIAL CORP Vs. UNION OF INDIA
|
May 11, 2007 |
ENGINEERING DEVELOPMENT CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI
|
September 27, 2007 |
ENGINEERING EXPORT PROMITION C Vs. A K MITRA
|
July 12, 2007 |
ENGINEERS AND CONTRACTORS Vs. MUNICIPAL CORPORATION OF DELHI
|
July 16, 2007 |
ENTERTAINMENT NETWORK INDIA LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
October 3, 2007 |
ERA CONSTRUCTIONS INDIA LIMITED Vs. D K SHARMA PROP KESHAV SECURITY SERVICES
|
September 25, 2007 |
ERAN ELIAV Vs. STATE
|
April 26, 2007 |
ESCORTS HEART INSTITUTE AND RESEARCH CENTRE LTD Vs. D D A
|
September 3, 2007 |
ESCORTS LIMITED Vs. KNORR BREMSE-AG
|
November 21, 2007 |
ESSAR STEEL LIMITED Vs. UOI
|
October 9, 2007 |
ESSEX FARMS P LTD Vs. UNION OF INDIA
|
July 9, 2007 |
ETA ENGINEERING PVT LTD Vs. I T D C LTD AND ANR
|
January 31, 2007 |
EUROASIA GLOBAL Vs. COMMISSIONER OF CUSTOMS INLAND CONTAINER DEPOT TUGHLAKABAD
|
September 18, 2007 |
EUROCOS COSMETICS GMBH Vs. KEWAL KISHORE BIRWANI
|
October 30, 2007 |
EVEREST SANITATION INDIA Vs. DELHI JAL BOARD
|
July 2, 2007 |
EVERONN SYSTEMS INDIA LIMITED Vs. DIRECTORATE OF EDUCATION
|
December 11, 2007 |
EX AC GUPTA U K Vs. UNION OF INDIA
|
January 11, 2007 |
EX AC U/T SINGH BJ Vs. UNION OF INDIA
|
April 20, 2007 |
EX CAPT SALIM ZAFAR ASAAD Vs. UNION OF INDIA & ORS
|
March 16, 2007 |
EX CLK SAJJAN SINGH Vs. UOI
|
February 22, 2007 |
EX COMMODORE NARINDER M PANDIT Vs. U O I
|
December 14, 2007 |
EX GC RAGHAV SINGH Vs. UNION OF INDIA
|
August 22, 2007 |
EX HAV JAGDAMBA PRASAD Vs. UNION OF INDIA
|
April 20, 2007 |
EX RECRUIT MANOJ DESWAL Vs. UNION OF INDIA
|
August 17, 2007 |
EX RIFLEMAN KULDEEP SINGH Vs. UOI
|
May 31, 2007 |
EX S I HAR SAROOP Vs. UNION OF INDIA
|
August 21, 2007 |
EX SEP/NA SUBHASH CHAND Vs. U O I AND ORS
|
March 23, 2007 |
EX SEPOY DEV KISHAN Vs. UOI
|
April 3, 2007 |
EX SEPOY RAM NIWAS Vs. UOI
|
July 20, 2007 |
EX SGT K C SAINI Vs. UNION OF INDIA & ANR
|
February 27, 2007 |
EX. H.C. RAJENDER SINGH Vs. UNION OF INDIA
|
August 17, 2007 |
EX. SEPOY HAYAT MOHAMMED Vs. UNION OF INDIA
|
January 11, 2007 |
EX. SEPOY P. VINCENT Vs. UNION OF INDIA (UOI) AND ORS.
|
April 20, 2007 |
EXCEL BUSINESS LINKS P LTD Vs. UOI
|
August 23, 2007 |
EXCEL CARDAMOM COMPANY Vs. SPICES TRADING CORPORATION LTD
|
July 18, 2007 |
EXECUTIVE ENGINEER Vs. SHAM LAL
|
May 11, 2007 |
EXECUTIVE ENGINEER IRRIGATION AND FLOOD CONTROL DEPARTMENT Vs. SHREE RAM CONSTRUOCTION CO
|
September 5, 2007 |
EXECUTIVE ENGINEER, CD-IX IRRIGATION
AND FLOOD CON Vs. SHREE RAM CONSTRUCTION
CO CONTRACTOR
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August 6, 2007 |
EXPRESS TOWERS P LTD Vs. MOHAN SINGH
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September 7, 2007 |
F C C PROJECTS PVT LTD Vs. ASHISH BHARDWAJ
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October 1, 2007 |
FAKHR UL ISLAM Vs. ABDUL NAIM
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July 27, 2007 |
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August 16, 2007 |
FAMILY PLANNING ASSOCIATION OF INDIA Vs. SHANTI DEVI
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July 5, 2007 |
FATEH Vs. HUKMI
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December 20, 2007 |
FATHER SHEPHERD Vs. STATE OF NCT OF DELHI
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February 21, 2007 |
FAWAAD NASIR ALIAS ZIYA Vs. STATE OF DELHI
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October 9, 2007 |
FCB ULKA ADVERTISING LTD Vs. SUNITI VERMA
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July 26, 2007 |
FDC LIMITED Vs. UNION OF INDIA
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January 4, 2007 |
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March 7, 2007 |
FEDERATION OF CENTRAL GOVT PENSIONERS Vs. UNION OF INDIA
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March 7, 2007 |
FEDERATION OF HOTELS AND RESTAURANTS ASSOCIATION OF INDIA Vs. UNION OF INDIA
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March 5, 2007 |
FIBRO PLAST Vs. UNION OF INDIA
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August 17, 2007 |
FINISH INTERNATIONAL Vs. GOVT OF NCT OF DELHI
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July 31, 2007 |
FINOLEX CABLES LTD Vs. FINOLEX AUTO PVT LTD
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July 12, 2007 |
FIRDAUS KHAN Vs. MEENA DEVI JINDAL HOSPITAL AND RESEARCH CENTRE
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August 21, 2007 |
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FLEX ENGINEERING LTD Vs. ANTARTICA CONSTRUCTION CO
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May 4, 2007 |
FOCUS MANAGEMENT CONSULTANTS PVT LTD Vs. SECOND FOUNDATION INDIA PVT LIMITED
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May 14, 2007 |
FOOD CORPORATION OF INDIA Vs. GARG RICE MILLS
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FOOD CORPORATION OF INDIA Vs. SHANTI CEREALS PVT LTD
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FOUNTAINHEAD MOTELS P LTD Vs. UOI
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November 22, 2007 |
G A ARIFUNNISA Vs. STATE OF DELHI
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October 22, 2007 |
G BHATTACHARYA Vs. STATE
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August 17, 2007 |
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March 5, 2007 |
G C KHANNA Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
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March 8, 2007 |
G E CAPITAL SERVICES INDIA Vs. G NEUROMED DIAGNAOSTIC CENTRE PVT LTD
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May 16, 2007 |
G K GUPTA Vs. C B I
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September 26, 2007 |
G L DIDWANIA Vs. MINOO K BHAGWAGAR
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December 12, 2007 |
G M MODULAR PVT LTD Vs. TM MARKETING INDIA
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July 3, 2007 |
G S ANAND Vs. UNION OF INDIA
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October 31, 2007 |
G S BHAITA Vs. RAJESH GUPTA
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August 30, 2007 |
G S CHANDRAKER Vs. STATE OF DELHI
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July 30, 2007 |
G S LUTHRA Vs. DELHI DEVELOPMENT AUTHORITY
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July 6, 2007 |
G S MAYAWALA Vs. OM PRAKASH MITTAL
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October 11, 2007 |
G S RATHORE Vs. UOI
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April 30, 2007 |
G S TAYAL Vs. JAWAHARLAL NEHRU UNIVERSITY
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August 9, 2007 |
GAGAN SAHNI Vs. MUNICIPAL CORPORATION OF DELHI
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February 1, 2007 |
GAIL INDIA LIMITED Vs. SURYA ROSHINI LIMITED
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July 24, 2007 |
GAINDA MAL HEM RAJ Vs. AIR INDIA
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January 25, 2007 |
GAJENDRA HALDEA Vs. STATE OF THE NCT OF DELHI
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July 2, 2007 |
GAJINDER KUMAR Vs. UNION OF INDIA
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October 29, 2007 |
GAMMON INDIA LIMITED Vs. CAPRICON INDUSTRIES LTD
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August 7, 2007 |
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March 9, 2007 |
GANGESHWAR LTD. Vs. COMMISSIONER OF INCOME TAX
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GANNY KAUR Vs. STATE NCT OF DELHI
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GANPAT RAM KHALIFA Vs. LAND AND DEVELOPMENT OFFICE
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GAURAV SIKRI Vs. KAUSHALYA SIKRI
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September 24, 2007 |
GAURI SHANKAR Vs. LALITA DEVI
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May 2, 2007 |
GAURI SHANKAR AND ANR Vs. LALITA DEVI AND ORS
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May 7, 2007 |
GAUTAM ADANI Vs. CONTAINER CORP OF INDIA
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November 2, 2007 |
GAUTAM NAGAR RESIDENTS ASSN Vs. MUNICIPAL CORPORATION OF DELHI
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December 7, 2007 |
GAUTAM SOOD Vs. STATE (NATIONAL CAPITAL TERRITORY OF DELHI)
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February 19, 2007 |
GAYATARI PROJECTS LIMITED Vs. AIRPORT AUTHORITY OF INDIA
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August 30, 2007 |
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July 18, 2007 |
GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD Vs. K K KAPOOR
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September 24, 2007 |
GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD Vs. KIRANBEN MAYUR DAFTARY
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July 30, 2007 |
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February 27, 2007 |
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July 5, 2007 |
GEO MILLER AND CO PVT LTD Vs. INDIAN OIL CORPORATION LTD
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GHANSHYAM Vs. DELHI METRO RALL CORPORATION
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November 29, 2007 |
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GHANSHYAM SINGH Vs. C E O BSES POWER LTD
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August 16, 2007 |
GIAN CHAND Vs. STATE OF DELHI
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October 1, 2007 |
GIRI RAJ SINGH Vs. UNIVERSITY OF DELHI
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May 9, 2007 |
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September 10, 2007 |
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November 1, 2007 |
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July 3, 2007 |
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October 23, 2007 |
GLAXO SMITH KLINE ASIA PVT LTD Vs. COMMISSIONER OF INCOME TAX
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January 12, 2007 |
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GLOBSYN TECHNOLOGIES LTD Vs. ASIASOFT INDIA P LTD
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September 28, 2007 |
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September 13, 2007 |
GOLDEN PEACOCK OVERSEASE LTD Vs. RANJIT INDUSTRIES
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April 19, 2007 |
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November 28, 2007 |
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August 24, 2007 |
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July 3, 2007 |
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GOVERNMENT OF INDIA BSNL Vs. ACOME
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September 12, 2007 |
GOVT OF DELHI Vs. HARBIR SINGH
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December 3, 2007 |
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March 22, 2007 |
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August 31, 2007 |
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August 31, 2007 |
GOVT OF RAJASTHAN Vs. RAKESH KUMAR
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August 31, 2007 |
GOVT. OF NCT OF DELHI Vs. M/S. VED PARKASH MEHTA
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GOYAL MG GASES PVT LTD Vs. AIR LIQUIDE DEUTCHLAND GAMBH
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July 9, 2007 |
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January 8, 2007 |
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January 31, 2007 |
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September 10, 2007 |
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September 18, 2007 |
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March 9, 2007 |
GURU NANAK MECHANICAL WORKS Vs. R K DUTTA
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December 20, 2007 |
GURU TEG BAHADUR HOSPITAL Vs. SUSHIL KUMAR
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July 3, 2007 |
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September 28, 2007 |
GYAN DEVI Vs. LEELA DEVI ALIAS NARAYANI
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November 26, 2007 |
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July 11, 2007 |
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July 27, 2007 |
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October 29, 2007 |
H Vs. W
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March 30, 2007 |
H AND R JOHNSON INDIA LTD Vs. COMMISSIONER SALES TAX DELHI
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H.B. LEASING & FINANCE CO. LTD. Vs. COMMISSIONER OF INCOME TAX
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March 8, 2007 |
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July 17, 2007 |
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HARISH KUMAR SIKKA Vs. UNION GOVT. OF INDIA
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HARISH YADAV Vs. C B I
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HARVINDER SIGH KHURANA Vs. STATE
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April 20, 2007 |
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November 30, 2007 |
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August 17, 2007 |
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July 2, 2007 |
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July 25, 2007 |
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October 9, 2007 |
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September 24, 2007 |
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July 30, 2007 |
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November 30, 2007 |
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August 2, 2007 |
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August 1, 2007 |
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November 21, 2007 |
HIRA LAL Vs. SUNRISE COOP G H SOCIETY P LTD
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July 19, 2007 |
HIRA RAO ALIAS HIRA LAL Vs. STATE NCT OF DELHI
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HIRA SINGH Vs. DELHI JAL BOARD
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HOSHIAR SINGH Vs. UOI
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HOTEL PRADEEP Vs. INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD
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HOWLADAR ANUKUL CHANDRA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, I T D C LTD AND OTHERS
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December 5, 2007 |
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September 13, 2007 |
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March 29, 2007 |
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INDAG RUBBER LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 10, 2007 |
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December 3, 2007 |
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April 24, 2007 |
INDIA LEASE DEVELOPMENT LIMITED Vs. DANESH MOTORS FINANCE CO PVT LTD
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May 15, 2007 |
INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. SUMAN SHARMA
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September 21, 2007 |
INDIA TRADE PROMOTION ORGANISATION Vs. INTERNATIONAL AMUSEMENT LIMITED
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July 16, 2007 |
INDIA TRADE PROMOTION ORGANISATION Vs. WORKMEN OF ITPO
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December 20, 2007 |
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July 10, 2007 |
INDIAN BANK Vs. N C JAIN
|
January 25, 2007 |
INDIAN BEACH KABADDI ASSOCIATION Vs. UNION OF INDIA
|
April 23, 2007 |
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. BIDESH SINGH
|
September 19, 2007 |
INDIAN FARMS FERT. CO-OPERATIVE LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 27, 2007 |
INDIAN HYDRAULIC INDUSTRIES PVT LTD Vs. KISHAN DEVI AND BHAGWATI DEVI
|
January 3, 2007 |
INDIAN INSTITUTE OF ISLAMIC STUDIES Vs. DELHI ADMINISTRATION DELHI THR ITS SECRETARY LABOUR
|
July 27, 2007 |
INDIAN INSTITUTE OF PLANNING Vs. COMMISSIONER OF SERVICE TAX
|
March 21, 2007 |
INDIAN METAL AND FERRO ALLOYS LTD. Vs. DESIGNATED AUTHORITY, MINISTRY OF COMMERCE AND INDUSTRY AND DEPARTMENT OF REVENUE, MINISTRY OF FINANCE
|
January 11, 2007 |
INDIAN OIL CORPORATION Vs. LLOYDS STEEL INDUSTRIES LTD
|
August 31, 2007 |
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
|
February 9, 2007 |
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
|
April 17, 2007 |
INDIAN PERFORMING RIGHT SOCIETY LTD Vs. DEBASHIS PATNAIK
|
January 15, 2007 |
INDIAN PERFORMING RIGHT SOCIETY LTD Vs. SANJAY DALIA
|
August 31, 2007 |
INDIAN PERFUMES AND FLAVOURS Vs. CUSTOMS AND EXCISE SETTLEMENT COMMISSION
|
May 24, 2007 |
INDIAN SUGAR EXIM CORPORATION LTD Vs. SUBHASH CHAND KOHLI
|
December 12, 2007 |
INDIGENOUS POULTRY BREEDING Vs. PUNJAB AND SIND BANK
|
March 1, 2007 |
INDIRA GANDHI NATIONAL CENTRE FOR ARTS EMPLOYEES UNION Vs. UNION OF INDIA
|
March 15, 2007 |
INDO ARYA CENTRAL TRANSPORT LIMITED Vs. CONTAINER CORPORATION OF INDIA LIMITED
|
December 20, 2007 |
INDO PACIFIC AVIATION PRIVATE LTD Vs. PAWAN HANS HELICOPTERS LIMITED
|
October 8, 2007 |
INDO RAMA SYNTHETICS I. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
November 14, 2007 |
INDRAPRASTHA POWER GENERATION CO Vs. ISHWARI DEVI
|
November 6, 2007 |
INDRAWATI Vs. GOVERNMENT OF NCT OF DELHI
|
December 10, 2007 |
INDU JAIN Vs. FORBES INCORPORATED
|
October 12, 2007 |
INDUS CLOSTHING LIMITED Vs. INDUS LEAGUE CLOTHING LIMITED
|
September 28, 2007 |
INFO EDGE(INDIA) LTD Vs. SANJEEV GOYAL
|
November 16, 2007 |
INFOSYS TECHNOLOGIES LTD Vs. PARK INFOSYS
|
January 10, 2007 |
INLIGHT CEM INC Vs. NCT OF DELHI
|
September 17, 2007 |
INNOVATIVE TEXTILES PVT LTD & ANR Vs. HEM CHAND SHARMA & ANR
|
March 1, 2007 |
INOX AIR PRODUCTS LTD Vs. RATHI ISPAT LTD
|
March 16, 2007 |
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DEEPAK PARTI
|
October 25, 2007 |
INTEGRATED TECHNO SYSTEMS PVT LTD Vs. N D M C
|
August 17, 2007 |
INTEL CORPORATION Vs. A SAILESH
|
January 8, 2007 |
INTERCORP INDUSTRIES LTD Vs. STATE OF DELHI
|
May 30, 2007 |
INTERCORP INDUSTRIES LTD Vs. STATE OF DELHI
|
April 30, 2007 |
INTERCROP INDUSTRIES LTD Vs. STATE OF DELHI
|
August 9, 2007 |
INTERNATIONAL AIRPORT AUTHORITY OF INDIA NOW AIRPORT AUTHORITY OF INDIA Vs. RAJ KUMAR
|
October 9, 2007 |
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
STAFF CO Vs. PRESIDING OFFICER
|
August 16, 2007 |
INTERNATIONAL DEVELOPMENT RESEARCH CENTRE Vs. DURGESHWARI SAHI
|
January 25, 2007 |
INTERNATIONAL FROZEN FOOD CO Vs. UNITED INDIA INSURANCE CO LTD
|
May 25, 2007 |
INTERNATIONAL METRO CIVIL CONTRACTORS Vs. COMMR OF SALES TAX
|
July 27, 2007 |
INTERORE FERTICHEM RESOURCES SA Vs. MMTC OF INDIA LIMITED
|
October 10, 2007 |
INTERSTATE EQUIPMENT I P LTD Vs. BHARAT ALUMINIUM COMPANY LIMITED
|
July 27, 2007 |
IQBAL AHMED Vs. CRESCENT SCHOOL
|
October 22, 2007 |
IRCON INTERNATIONAL LIMITED Vs. KRISHNA TRADING CO
|
November 22, 2007 |
IRCON INTERNATIONAL LTD. Vs. BUDHRAJA MINING AND CONSTRUCTIONS LTD.
|
September 24, 2007 |
ISHI KHOSLA Vs. ANIL AGGARWAL
|
January 25, 2007 |
ISHRAUL HAQUE ANSARI Vs. M C D
|
March 9, 2007 |
ISHWAR DASS GUPTA Vs. D D A
|
August 24, 2007 |
ISHWAR SINGH SHARMA Vs. RAJEEV ANEJA
|
August 30, 2007 |
ISHWARI DEVI Vs. OM PRAKASH
|
November 21, 2007 |
ITC LIMITED Vs. SUNIL
|
April 21, 2007 |
IYER AND SON PRIVATE LIMITED Vs. L I C
|
October 3, 2007 |
IZUK CHEMICAL WORKS Vs. Babu Ram Dharam Prakash
|
May 11, 2007 |
J AND S CONSTRUCTION Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
|
August 29, 2007 |
J B KUMAR Vs. BRIJESH SETHI
|
January 19, 2007 |
J C KHANDELWAL Vs. STATE OF DELHI
|
September 12, 2007 |
J K BANSAL Vs. BHUSHAN STEEL AND STRIPS LTD
|
May 18, 2007 |
J K INDUSTRIES LIMITED Vs. D S STRATEGEM TRADE A G
|
December 4, 2007 |
J M OVERSEAS Vs. VIJAY KUMAR MANGLA
|
January 25, 2007 |
J MITRA AND CO PVT LTD Vs. NATIONAL AIDS CONTROL ORGANISATION
|
March 16, 2007 |
J. MITRA AND CO. PVT. LTD. Vs. NATIONAL AIDS CONTROL ORGANISATION AND ORS.
|
March 28, 2007 |
J.K. BHATIA Vs. A.K. BHATIA
|
September 20, 2007 |
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 10, 2007 |
JAGAT TALKIES DISTRIBUTORS Vs. MUNICIPAL CORPORATION OF DELHI
|
December 3, 2007 |
JAGATJIT JAISWAL Vs. KARMAJIT SINGH JAISWAL
|
November 14, 2007 |
JAGBIR SINGH Vs. DDA
|
August 9, 2007 |
JAGDISH CHAND Vs. UOI
|
March 16, 2007 |
JAGDISH CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 17, 2007 |
JAGDISH KHURANA Vs. UNION OF INDIA
|
September 12, 2007 |
JAGDISH KUMAR Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION
|
September 7, 2007 |
JAGDISH LAL BHATIA Vs. MADAN LAL BHATIA
|
November 21, 2007 |
JAGDISH LAL CHAWLA Vs. DES RAJ GUPTA
|
April 19, 2007 |
JAGDISH NARAYAN Vs. NORTH DELHI POWER LIMITED
|
April 18, 2007 |
JAGDISH PRASAD Vs. UOI
|
July 19, 2007 |
JAGDISH PRASAD AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
March 13, 2007 |
JAGDISH PRASAD PALIWAL Vs. NATIONAL INSURANCE CO LTD
|
November 14, 2007 |
JAGDISH RAI Vs. UOI
|
April 20, 2007 |
JAGGI AND CO Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATAE TRIBUNAL
|
September 11, 2007 |
JAGWANTI Vs. UNION OF INDIA
|
August 30, 2007 |
JAGWATI Vs. UNION OF INDIA
|
April 4, 2007 |
JAGWATI DEVI Vs. SITA RAM JAIN
|
March 26, 2007 |
JAI DEV SHARMA Vs. BSES RAJDHANI POWER LTD.
|
March 22, 2007 |
JAI GOPAL GOYAL Vs. BISHEN DAYAL GOYAL
|
April 30, 2007 |
JAI NARAYAN Vs. STATE OF DELHI
|
September 18, 2007 |
JAI PRAKASH Vs. STATE OF DELHI
|
April 23, 2007 |
JAI PRAKASH Vs. UNION OF INDIA (UOI)
|
May 14, 2007 |
JAI PRAKASH ASSOCIATES LIMITED Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED
|
July 24, 2007 |
JAI SHANKAR & PAPPU Vs. STATE
|
September 18, 2007 |
JAIN STUDIOS LIMITED Vs. MAITRY EXPORTS PVT LTD
|
October 25, 2007 |
JAIN TRAVELS Vs. UOI
|
October 8, 2007 |
JAINISH KUMARI Vs. GOVT OF NCT OF DELHI
|
August 31, 2007 |
JAIPAL JAIN Vs. THE STATE (NCT OF DELHI)
|
August 29, 2007 |
JAIPAL SINGH Vs. D T C
|
September 13, 2007 |
JAIPAL SINGH Vs. MOHAN HOTELS P LTD
|
October 31, 2007 |
JAIPAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 16, 2007 |
JAIPAL VIDYALANKAR Vs. D D A
|
May 30, 2007 |
JAIPRAKASH INDUSTRIES LTD Vs. D D A
|
August 16, 2007 |
JAISU SHIPPING CO. PVT. LTD Vs. IRANIAN OFFSHORE ENGINEERING & CONSTRUCTION COMPANY
|
December 7, 2007 |
JAIVEER SAINI Vs. ASHOK KUMAR
|
August 30, 2007 |
JAIVIR SINGH Vs. UNION OF INDIA
|
December 17, 2007 |
JAMIA MILLIA ISLAMIA Vs. MOHD HAROON CHAUDHARY
|
May 31, 2007 |
JANAK DULARI Vs. SURESH KUMAR
|
May 28, 2007 |
JANSPORT APPAREL CORP Vs. D S PAUL
|
October 11, 2007 |
JANTA GRAMUDYOG SAMITI DELHI Vs. VIDYADHAR MISHRA
|
February 23, 2007 |
JASBEER SINGH ALIAS SONY SINGER Vs. STATE OF DELHI
|
September 14, 2007 |
JASBIR KAUR Vs. RAKESH KUMAR
|
February 6, 2007 |
JASBIR SINGH Vs. N C B
|
August 30, 2007 |
JASBIR SINGH Vs. UOI
|
August 7, 2007 |
JASBIR SINGH ALIAS BALLEY Vs. STATE GOVT OF N C T OF DELHI
|
October 29, 2007 |
JASBIR SINGH BALLEY Vs. STATE GOVT N C T OF DELHI
|
October 29, 2007 |
JASJEET FILMS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
October 4, 2007 |
JASJEET SINGH MARWAHA Vs. UNION OF INDIA (UOI) AND ORS.
|
May 11, 2007 |
JASJIT KAUR Vs. SARABJEET SINGH
|
July 31, 2007 |
JASMER SINGH Vs. STATE OF DELHI
|
September 25, 2007 |
JASWANT SINGH MEHTA Vs. P O INDUSTRIAL TRIBUNAL
|
August 29, 2007 |
JASWANT SINGH MEHTA Vs. GOVT OF NCT OF DELHI
|
October 12, 2007 |
JATAN SINGH Vs. STATE OF NCT DELHI
|
September 5, 2007 |
JATIN ARORA Vs. STATE OF DELHI
|
September 12, 2007 |
JATINDER DEV ALIAS BHOLA Vs. STATE OF DELHI
|
September 5, 2007 |
JAVED HABIB Vs. STATE NCT OF DELHI
|
June 3, 2007 |
JAVED IQBAL Vs. STATE OF NCT DELHI
|
October 5, 2007 |
JAWAHAR Vs. STATE OF DELHI
|
March 23, 2007 |
JAWAHAR LAL MANGHANI Vs. RAVI PRAKASH ANAND
|
August 27, 2007 |
JAWAHAR SINGH Vs. FINANCIAL COMMISSIONER
|
August 17, 2007 |
JAY ENGINEERING WORKS LTD Vs. COMMISSIONER OF INCOME TAX
|
September 13, 2007 |
JAY ENGINEERING WORKS LTD Vs. COMMISSIONER OF INCOME TAX
|
October 5, 2007 |
JAY VINYLS LIMITED Vs. BHAGWANTI SAHNI
|
October 10, 2007 |
JAY VINYLS LIMITED Vs. BHAGWANTI SAHNI
|
October 1, 2007 |
JAYANA DEVI
W/O SHRI JAGDISH CHANDER Vs. STATE OF NCT OF DELHI
|
October 9, 2007 |
JAYANA DEVI Vs. STATE OF NCT DELHI
|
October 9, 2007 |
JAYANTI ALAM Vs. INDIAN SOCIAL INSTITUTE & ANR
|
April 23, 2007 |
JAYASWALS NECO LIMITED UNION OF INDIA Vs. UNION OF INDIA
|
July 2, 2007 |
JAYBIR S BALIYAN Vs. INTELLIGENT COMMUNICATION SYSTEMS INDIA LTD
|
May 7, 2007 |
JAYENDRA KUMAR Vs. UOI
|
October 9, 2007 |
JAYENDRA KUMAR Vs. UNION OF INDIA
|
October 9, 2007 |
JC 215200X EX SUBEDAR MAJOR NAFE SINGH Vs. UNION OF INDIA & ORS
|
January 11, 2007 |
JC 347068L EX SUBEDAR NACHHATAR SINGH Vs. UNION OF INDIA & ORS
|
January 11, 2007 |
JEEVAN JYOTI HEALTH & WELFARE SOCIETY Vs. UNION OF INDIA
|
December 20, 2007 |
JINANDER MANN Vs. STATE AND ORS
|
February 20, 2007 |
JINDAL STAINLESS LTD Vs. UOI
|
April 17, 2007 |
JINENDER KUMAR Vs. JAI KISHAN AGGARWAL
|
November 7, 2007 |
JITENDER Vs. STATE GOVT OF NCT DELHI
|
September 26, 2007 |
JITENDER ALIAS JITU Vs. STATE OF DELHI
|
July 18, 2007 |
JITENDER KUMAR Vs. STATE OF DELHI
|
September 17, 2007 |
JITENDER KUMAR JAUHAR Vs. ANUPAMA JAUHAR
|
May 25, 2007 |
JITENDER RANA Vs. STATE NCT OF DELHI
|
February 13, 2007 |
JM BAXI Vs. S S KHOSLA
|
November 29, 2007 |
JMC PROJECTS (INDIA) LIMITED Vs. RITES LIMITED
|
April 20, 2007 |
JNP AGRO-SYSTEMS P LTD Vs. TECHNOLOGY DEVELOPMENT BOARD
|
August 23, 2007 |
JOGESH SINGH SONDHI Vs. UOI
|
September 14, 2007 |
JOGINDER LAL KAPOOR Vs. GIRISH CHOPRA
|
January 3, 2007 |
JOGINDER NATH SETH Vs. STATE OF DELHI
|
September 28, 2007 |
JOGINDER SINGH Vs. GURDEEP SINGH
|
May 15, 2007 |
JOGMOHAN BAHL Vs. EXCISE AND TAXATION OFFICER
|
October 4, 2007 |
JOINT COMMISSIONER OF POLICE Vs. EX. ASI (MIN.) SHIV KUMAR
|
August 22, 2007 |
JOINT COMMISSIONER OF POLICE Vs. DAYANAND TYAGI
|
July 6, 2007 |
JOINT COORDINATION COMMITTEE OF AGRICULTURAL FINANCE CORPORATION LTD Vs. AGRICULTURAL FINANCE CORPORATION LTD
|
December 12, 2007 |
JORDEN ELECTRONICS Vs. BOMBINO VIDEO P LTD
|
September 20, 2007 |
JOT RAM Vs. UOI
|
November 30, 2007 |
JOTI JITEN BHATT Vs. KALPANA SHARMA
|
July 25, 2007 |
JUGAL KISHORE Vs. THE STATE OF DELHI
|
December 14, 2007 |
JUGESH KUMAR Vs. STATE
|
May 3, 2007 |
JUGVIR INDER SINGH Vs. UNION OF INDIA
|
March 9, 2007 |
JUGVIR INDER SINGH Vs. UOI
|
April 17, 2007 |
JYOTI PRAKASH TAYAL Vs. MOHINDER SINGH
|
January 17, 2007 |
JYOTI SHARMA Vs. ARVIND SHARMA
|
June 13, 2007 |
K AND K HEALTH CARE P LIMITED Vs. FITNESS WORLD
|
October 8, 2007 |
K B KUMAR Vs. UNION OF INDIA
|
July 13, 2007 |
K C PANDEY Vs. STATE N C T OF DEHLI
|
September 14, 2007 |
K D MODEL SCHOOL Vs. UOI
|
July 10, 2007 |
K G KHOSLA COMPRESSORS LTD Vs. BANCO PRODUCTS INDIA LTD
|
May 28, 2007 |
K K MEHRAL Vs. DTC
|
October 31, 2007 |
K K MODI Vs. K N MODI
|
October 5, 2007 |
K K VERMA Vs. PRADESHIYA INDUSTRIAL INVESTMENT CORPORATION OF UTTAR PRADESH
|
March 5, 2007 |
K L BHASIN Vs. STATE
|
July 3, 2007 |
K L REKHI Vs. UNION OF INDIA
|
December 19, 2007 |
K N SPORTS Vs. D D A
|
August 7, 2007 |
K P JAIN Vs. D D A
|
September 3, 2007 |
K R BUILDERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY AND ANOTHER
|
September 28, 2007 |
K RAJABANSI DEVI Vs. UNION OF INDIA
|
February 19, 2007 |
K S BAKSHI Vs. STATE OF DELHI
|
November 2, 2007 |
K V KULKARNI Vs. STATE OF DELHI
|
February 26, 2007 |
K. BIKRAM SINGH Vs. LALIT KALA AKADEMI AND ANR.
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February 9, 2007 |
K. VENKATESWARLU Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ANOTHER
|
August 7, 2007 |
K.N. BAHUGUNA Vs. C.S.I.R. AND ANR.
|
September 1, 2007 |
K.P. RAGHAV Vs. CHIEF SECRETARY, GOVERNMENT OF NCT OF DELHI
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August 17, 2007 |
K.P.G. NAIR Vs. STATE
|
September 10, 2007 |
KAILASH CHAND Vs. UNION OF INDIA
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August 21, 2007 |
KAILASH CHAND GUPTA Vs. UOI
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August 10, 2007 |
KAILASH CHAND SHARMA Vs. UNION OF INDIA
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October 31, 2007 |
KAILASH NATH AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
|
September 10, 2007 |
KALAWATI Vs. UMA
|
October 22, 2007 |
KALINDEE RAIL NIRMAN Vs. CHIEF SIGNAL AND TELECOM ENGINEER WORKS
|
July 9, 2007 |
KALPANA PATOWARY Vs. SUPER CASSETTES INDUSTRIES LTD
|
October 8, 2007 |
KALYANI STEELS LTD Vs. SECRETARY REVENUE MINISTRY OF FINANCE GOVERNMENT OF INDIA
|
December 3, 2007 |
KAMA VATI Vs. CHANDER BHAN
|
January 8, 2007 |
KAMAL ALIAS PAPPU Vs. STATE OF DELHI
|
October 12, 2007 |
KAMAL ARORA Vs. DELHI STOCK EXCHANGE ASSOCIATION LTD
|
July 11, 2007 |
KAMAL GUPTA Vs. BANK OF INDIA
|
November 1, 2007 |
KAMAL JEET SINGH Vs. STATE OF DELHI
|
August 20, 2007 |
KAMAL KISHORE Vs. CHARANJIT SINGH
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April 17, 2007 |
KAMAL KISHORE Vs. STATE
|
April 21, 2007 |
KAMAL KUMAR JAIN Vs. RAJ KUMARI JAIN
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January 29, 2007 |
KAMALJIT SINGH BEDI Vs. STATE OF DELHI
|
May 4, 2007 |
KAMDHENU ISPAT LIMITED Vs. KAMDHENU INDUSTRIAL SERVICE
|
March 28, 2007 |
KAMDHENU ISPAT LIMITED Vs. KAMDHENU METAL
|
December 4, 2007 |
KAMLA DEVI Vs. STATE
|
March 7, 2007 |
KAMLA KAPUR Vs. UOI
|
November 13, 2007 |
KAMLA KUMARI Vs. VED PRAKASH GUPTA
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January 3, 2007 |
KAMLA RANI Vs. TEXMACO LTD
|
January 29, 2007 |
KAMLESH Vs. STATE NCT OF DELHI
|
October 8, 2007 |
KAMLESH Vs. STATE
|
May 21, 2007 |
KAMLESH BHARDWAJ Vs. D T C
|
February 28, 2007 |
KAMLESH GUPTA Vs. STATE (NCT OF DELHI)
|
March 22, 2007 |
KAMLESH JAIN Vs. JAIN COOPERATIVE BANK LTD
|
August 3, 2007 |
KAMRAN GAUHAR Vs. STATE OF DELHI
|
October 8, 2007 |
KANAHYA LAL PUNJ CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION NEW DELHI
|
May 14, 2007 |
KANCHAN GULATI Vs. STATE OF DELHI
|
September 12, 2007 |
KANCHIID MAL Vs. DELHI DEVELOPMENT AUTHORITY
|
October 12, 2007 |
KANGARO INDUSTRIES Vs. JAININDER JAIN
|
January 29, 2007 |
KANHAI ENGINEERING TOWERS PVT LTD Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD
|
May 18, 2007 |
KANHAIYA LAL Vs. UOI
|
March 13, 2007 |
KANSAL D P Vs. DELHI JAL BOARD
|
August 21, 2007 |
KANTA DEVI Vs. STATE
|
November 19, 2007 |
KANUNGO MEDIA P LTD Vs. RGV FILM FACTORY
|
February 27, 2007 |
KANWAL KRISHAN Vs. RAJ KUMAR GUPTA
|
September 20, 2007 |
KANWALJIT SINGH Vs. CENTRAL BANK OF INDIA
|
April 4, 2007 |
KANWALJIT SINGH Vs. STATE NCT OF DELHI
|
March 26, 2007 |
KANWAR JAGAT SINGH Vs. DIRECTORATE OF ENFORCEMENT
|
July 5, 2007 |
KANWAR PAL SINGH Vs. N.C.T. OF DELHI
|
August 22, 2007 |
KANWAR PAL SINGH ALIAS PUMPI Vs. STATE GOVT OF NCT DELHI
|
September 21, 2007 |
KANWARPAL SINGH Vs. UNION OF INDIA
|
April 20, 2007 |
KAPIL AGGARWAL Vs. RAGHU VIAS
|
April 20, 2007 |
KAPIL AGGARWAL Vs. PRAMOD VIJAY KHULLAR
|
April 20, 2007 |
KAPIL GUPTA Vs. UNION OF INDIA
|
July 4, 2007 |
KAPIL KUMAR Vs. UOI
|
March 16, 2007 |
KAPIL MALIK Vs. UNION PUBLIC SERVICE COMMISSION
|
October 12, 2007 |
KAPOOR SINGH Vs. DELHI TRANSPORT CORPORATION
|
March 16, 2007 |
KAPSCH METRO JV Vs. UOI
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April 25, 2007 |
KAPUR CHAND Vs. RAJ KUMAR YADAV
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October 30, 2007 |
KARAM BIR SIMGH Vs. UNION OF INDIA
|
October 24, 2007 |
KARAMJIT KAUR Vs. GOVERNMENT OF N.C.T. OF DELHI (DELHI)
|
May 10, 2007 |
KARAN GANDHI Vs. STATE NCT OF DELHI
|
November 7, 2007 |
KARAN SINGH
S/O SHRI CHANDER BHAN
R/O VPO Vs. STATE
|
October 11, 2007 |
KARAN SINGH TANWAR Vs. ESTATE OFFICER DELHI
|
May 25, 2007 |
KARAN SINGH YADAV Vs. UNION OF INDIA
|
January 11, 2007 |
KARIKALAN Vs. BIRLA YAMAHA LTD
|
May 25, 2007 |
KARNAIL SINGH Vs. TRILOK SINGH
|
July 11, 2007 |
KASHMIR ARTS Vs. COMMISSIONER OF INCOME TAX
|
October 12, 2007 |
KAUSHALYA KANAL Vs. HANS RAJ
|
May 14, 2007 |
KAVERI INFRASTRUCTURE P. LTD Vs. N.D.M.C
|
March 9, 2007 |
KAY PULP AND PAPER MILLS LTD Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT
|
September 18, 2007 |
KENDRIYA VIDYALA SANGATHAN Vs. JAHANGIR KHAN
|
February 15, 2007 |
KENDRIYA VIDYALAYA Vs. SUSHIL KUMAR
|
May 1, 2007 |
KENDRIYA VIDYALAYA SANGATHAN Vs. BALBIR SINGH
|
October 31, 2007 |
KENDRIYA VIDYALAYA SANGATHAN Vs. GAURI SHANKAR
|
December 12, 2007 |
KENSOFT INFOTECH LTD Vs. R S KRISHNASWAMI
|
January 8, 2007 |
KESHAV TYAGI Vs. STATE OF DELHI
|
May 9, 2007 |
KESHAVJI ANANDJI SHAH Vs. UOI
|
October 5, 2007 |
KESHO RAM GUPTA Vs. K R CHAWLA AN
|
August 9, 2007 |
KEWAL KRISHAN KUMAR Vs. RUDI ROLLER FLOUR MILLS P LTD
|
September 27, 2007 |
KEWAL RAM Vs. PUNJAB NATIONAL BANK
|
October 31, 2007 |
KEWAL SINGH Vs. STATE OF DELHI
|
March 1, 2007 |
KHAZANI DEVI Vs. COMMISSIONER, MUNICIPAL CORPORATION OF DELHI
|
September 1, 2007 |
KHEM CHAND Vs. TIKA RAM
|
May 1, 2007 |
KHOSLA SPORTS INDUSTRIES Vs. HAR MOHINDER BHATIA
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October 3, 2007 |
KHUKIA SEMA Vs. STATE OF N C T OF DELHI
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May 7, 2007 |
KHURSHID S/O SHRI JAMIL KHAN Vs. STATE
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November 22, 2007 |
KHUSH CHADDHA Vs. STATE OF NCT OF DELHI
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October 22, 2007 |
KIDARSONS INDUSTRIES PRIVATE LTD Vs. ALLAHABAD BANK
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April 26, 2007 |
KIMTI BABBAR Vs. ASHWANI KUMAR
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January 5, 2007 |
KIRAN Vs. STATE OF DELHI
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May 31, 2007 |
KIRAN BALA Vs. UNION OF INDIA
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September 17, 2007 |
KIRAN JUNEJA AND ORS Vs. UNION OF INDIA AND ORS
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December 20, 2007 |
KIRAN MODI Vs. NEOFIC INDUSTRIES
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April 20, 2007 |
KIRAN S LAKHE Vs. STATE OF DELHI
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October 23, 2007 |
KIRAN SINGH Vs. P GUPTA
|
October 5, 2007 |
KIRANJIT FOILS LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 14, 2007 |
KISHAN CHAND Vs. GAON SABHA BHARTHAL
|
March 5, 2007 |
KISHAN CHAND Vs. SARLA GOEL
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December 12, 2007 |
KISHAN LAL Vs. GOVT OF NCT
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May 3, 2007 |
KISHAN LAL ARORA Vs. MUKESH NIGAM
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November 1, 2007 |
KISHAN LAL SEHGAL Vs. D.T.C.
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August 7, 2007 |
KISHAN SWAROOP Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LTD
|
October 29, 2007 |
KISHORE VERMA Vs. VINOD BIHARI SINHA
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April 30, 2007 |
KLM ROYAL DUTCH AIRLINES Vs. ASSISTANT DIRECTOR OF
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January 12, 2007 |
KLM ROYAL DUTCH AIRLINES Vs. DEPUTY DIRECTOR OF INCOME TAX
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March 19, 2007 |
KMG INTERNATIONAL LTD Vs. K M G INDUSTRIAL TRADERS PVT LTD
|
December 24, 2007 |
KOHINOOR FOODS LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
May 4, 2007 |
KOLMET BUILDERS Vs. BSES RAJDHANI POWER LTD
|
October 5, 2007 |
KOSHI PUNJABI Vs. BANK OF BARODA
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October 4, 2007 |
KOTAK MAHINDRA BANKING LIMITED Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
May 23, 2007 |
KRBL LIMITED Vs. UNION OF INDIA
|
May 4, 2007 |
KRIPLEX CHITS PVT LTD Vs. STATE OF DELHI
|
September 21, 2007 |
KRISHAN BANS BAHADUR Vs. COMMISSIONER OF INCOME TAX
|
July 3, 2007 |
KRISHAN BHARADWAJ Vs. UNION OF INDIA & ORS
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February 27, 2007 |
KRISHAN KUMAR Vs. STATE
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May 30, 2007 |
KRISHAN KUMAR Vs. STATE OF DELHI
|
September 13, 2007 |
KRISHAN KUMAR Vs. MANAGEMENT OF DELHI PUBLIC SCHOOL
|
February 13, 2007 |
KRISHAN KUMAR Vs. MANAGEMENT OF DELHI PUBLIC SCHOOL
|
February 8, 2007 |
KRISHAN KUMAR Vs. SHANKARI
|
May 18, 2007 |
KRISHAN KUMAR ALIAS SETU Vs. GOVT OF NCT OF DELHI
|
September 5, 2007 |
KRISHAN LAL Vs. MCD
|
December 5, 2007 |
KRISHAN LAL GANDHI Vs. RAJENDER PRASAD
|
July 31, 2007 |
KRISHAN LAL KALRA Vs. LIC
|
December 12, 2007 |
KRISHAN LOCHAN ANAND Vs. STATE OF DELHI
|
October 8, 2007 |
KRISHNA CONTINENTAL LTD Vs. BALKRISHAN SHARMA
|
August 8, 2007 |
KRISHNA DEVI SOOD @ PURNI DEVI Vs. STATE NCT OF DELHI & ORS.
|
April 24, 2007 |
KRISHNA DWIVEDI Vs. SH SURENDER KUMAR
|
September 7, 2007 |
KRISHNA GUPTA Vs. SITA RAM SINGHAL
|
October 25, 2007 |
KRISHNA GUPTA Vs. ALL INDIA WOMENS CONFERENCE
|
August 21, 2007 |
KRISHNA KUMAR Vs. SECRETARY GOVT OF NCT OF DELHI
|
December 20, 2007 |
KRITI SISODIA Vs. DIRECTORATE OF EDUCATION
|
February 8, 2007 |
KRYSTAL POLY FAB LTD Vs. INDO RAMA SYNTHETICS INDIA LTD
|
August 30, 2007 |
KULBHUSHAN PARASHER Vs. STATE OF DELHI
|
May 31, 2007 |
KULBIR SINGH Vs. SUKHBIR SINGH
|
October 12, 2007 |
KULDEEP ALIAS KALA Vs. STATE NCT OF DELHI
|
September 26, 2007 |
KULDEEP KUMAR Vs. G K MISHRA
|
April 19, 2007 |
KULDEEP SINGH Vs. UNION OF INDIA
|
January 11, 2007 |
KULDEEP SINGH Vs. UNION OF INDIA
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August 24, 2007 |
KULDEEP SINGH Vs. M C D
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April 2, 2007 |
KULDIP MEHTA Vs. JAGDIP MEHTA
|
January 3, 2007 |
KULJINDER KAUR Vs. STATE OF DELHI
|
September 12, 2007 |
KULJIT SINGH Vs. ENGINEERING PROJECTS INDIA LTD
|
November 1, 2007 |
KULVINDER KAUR Vs. UNION OF INDIA
|
August 31, 2007 |
KULWANT RAI Vs. CUSTOMS THRU ASSISTANT COLLECTOR OF CUSTOMS
|
April 20, 2007 |
KULWANT SINGH Vs. OMI KABARIA AND ORS.
|
August 3, 2007 |
KUMARADAS Vs. INDIAN MEDICAL PRACTITIONAL CO OP PHARMACY
|
January 23, 2007 |
KUNAL Vs. GNCTD
|
August 9, 2007 |
KUNAL KAPOOR Vs. STATE
|
November 13, 2007 |
KUNDAN LAL Vs. SUBHASH CHANDER
|
March 14, 2007 |
KUNWAR MADHAV SINGH BEDLA Vs. STATE OF RAJASTHAN
|
March 1, 2007 |
KUSHWAHA EXPORTS P LTD Vs. COMMISSIONER OF INCOME TAX
|
October 5, 2007 |
KUSUM BAKSHI AHLAWAT Vs. STATE
|
August 22, 2007 |
KUSUM JUGRAN Vs. UNION OF INDIA
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February 13, 2007 |
KUSUM LATA Vs. STATE OF DELHI
|
March 24, 2007 |
KUSUM LATA GUPTA Vs. REGISTRAR CO OPERATIVE SOCIETY
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January 29, 2007 |
L B ELECTRONICS Vs. RANGS TECHNOLOGIES (I) LTD
|
August 20, 2007 |
L G ELECTRONICS LTD Vs. USHA INDIA LTD
|
May 11, 2007 |
L K P MERCHANT FINANCING LTD Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
|
July 5, 2007 |
L K TOSHKHANI RETD Vs. RAVI KUMAR
|
January 24, 2007 |
L M MANILAL Vs. ANIL KUMAR RAMPAL
|
July 17, 2007 |
L N KARAMAKAR Vs. CHAIRMAN AND MANAGING DIRECTOR INDRAPRASTHA POWER GENERATION CO LTD
|
January 19, 2007 |
LA CHEMISE LACOSTE Vs. CROCODILE INDL PTE LTD
|
January 18, 2007 |
LACHMAN DAS BEHARI LAL Vs. GHANSHYAM DAS JETHA NAND
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September 6, 2007 |
LACHMAN DAS BHATIA AND SONS Vs. COMMISSIONER OF INCOME TAX
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April 17, 2007 |
LAIK ALI Vs. RAVISSANT PVT LTD
|
August 6, 2007 |
LAKHI RAM Vs. UNION OF INDIA
|
October 5, 2007 |
LAKHN SINGH Vs. STATE OF DELHI
|
May 21, 2007 |
LAL SINGH Vs. UOI
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April 20, 2007 |
LALA CHARAT RAM Vs. STATE OF DELHI
|
September 28, 2007 |
LALA RAM Vs. STATE OF DELHI
|
December 13, 2007 |
LALIT GOEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2007 |
LALIT GOEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2007 |
LALIT KUMAR BAGLA Vs. BINDAL AGRO CHEMICALS LTD
|
November 22, 2007 |
LALLU Vs. SIS RAM
|
September 14, 2007 |
LATIF MOHAMMAD BUTT ALIAS BILAL ASHRAF Vs. STATE NCT OF DELHI
|
October 25, 2007 |
LAXMAN PRASAD AND ORS Vs. STATE AND ANR
|
July 18, 2007 |
LAXMAN SINGH SOLANKI Vs. GOVERNOR OF NCT OF DELHI
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March 1, 2007 |
LAXMI AGGARWAL Vs. UNION BANK OF INDIA
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September 20, 2007 |
LAXMI CHAND SHARMA Vs. STATE NCT OF DELHI
|
August 10, 2007 |
LAXMI KANT VIJAYYARGIYA Vs. BHARAT HEAVY ELECTRICALS LTD
|
September 10, 2007 |
LEKH RAJ Vs. SURAM SINGH
|
January 22, 2007 |
LIFT AND SHIFT INDIA PVT LTD Vs. CONTAINER CORPORATION OF INDIA LTD
|
October 10, 2007 |
LILY THOMAS Vs. UOI
|
September 21, 2007 |
LILY THOMAS Vs. UOI
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September 26, 2007 |
LINDT EXPORT Vs. UNION OF INDIA
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October 9, 2007 |
LINK ENGINEERS P LIMITED Vs. ASEA BROWN BOVERI LIMITED
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April 24, 2007 |
LINTAS INDIA PVT LTD Vs. MID EAST INDIA LTD
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August 30, 2007 |
LINTAS INDIA PVT LTD Vs. MID EAST INDIA LTD
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August 20, 2007 |
LIVING MEDIA INDIA LIMITED Vs. OFFICE OF THE CHIEF POSTMATER GENERAL
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March 28, 2007 |
LLOYD INSULATIONS (INDIA) LTD. Vs. NBCC LIMITED
|
August 13, 2007 |
LORD KRISHNA BANK LIMITED Vs. I F C I LIMITED
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May 4, 2007 |
LOVE KUMAR SETHI Vs. DELUXE STORES
|
November 5, 2007 |
LT COL ASHOK KASHYAP RETD Vs. M C D
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July 27, 2007 |
LT COL D GHOSH Vs. UOI
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July 16, 2007 |
LT COL R S VERMA Vs. UOI
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February 28, 2007 |
LT GEN C K KAPUR RETD Vs. GURUJI KA ASHRAM
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November 21, 2007 |
LUCHHMAN ALIAS KALIA Vs. STATE NCT OF DELHI
|
March 2, 2007 |
LUCKY STAR ESTATE (I) P. LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
August 31, 2007 |
M C AGGARWAL Vs. UNION OF INDIA
|
October 31, 2007 |
M C D Vs. SATISH KUMAR WORKMAN
|
October 29, 2007 |
M C D Vs. ITS WORKMEN
|
October 10, 2007 |
M C D Vs. MADHUBALA
|
September 27, 2007 |
M C D Vs. BALBIR SINGH
|
August 6, 2007 |
M C D Vs. NARESH KUMAR
|
August 27, 2007 |
M C D Vs. JAGBIR SINGH SHARMA
|
September 17, 2007 |
M C D Vs. MAM BAKSH
|
March 2, 2007 |
M C D Vs. NARENDER KUMAR
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July 9, 2007 |
M C D Vs. JAI SINGH
|
May 21, 2007 |
M C D Vs. VIJAY PAL
|
April 30, 2007 |
M C D THR ITS ADDL COMMISSIONER SLUM AND JJ WING Vs. RAJESH KUMAR
|
September 28, 2007 |
M G SHAHANI AND CO Vs. LABOUR COMMISSINER DELHI
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February 1, 2007 |
M H HIRA Vs. ANJALI HIRA
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August 22, 2007 |
M J REDDY Vs. UOI
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May 31, 2007 |
M K KHARE Vs. REGISTRAR GENERAL
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July 23, 2007 |
M L ARORA Vs. GREEN VALLEY FROZEN FOODS LTD
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October 3, 2007 |
M L DHUSSA Vs. UNION OF INDIA
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August 14, 2007 |
M L WATTAL Vs. DELHI DEVELOPMENT AUTHORITY
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August 24, 2007 |
M M T C LTD Vs. PREM NATH ARYA
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September 24, 2007 |
M P GOENKA; ANIL JATIA Vs. INSPECTOR, CUSTOM
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August 21, 2007 |
M RAZA AND SONS Vs. RUGS WHOLESALE INC
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January 25, 2007 |
M U ANSARI Vs. DTC
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September 7, 2007 |
M VENKATARAMAN Vs. UNION OF INDIA & ORS
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February 5, 2007 |
M.L. JOSHI Vs. NIRMALA JOSHI
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March 28, 2007 |
M.P. GOENKA Vs. INSPECTOR, CUSTOM
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August 21, 2007 |
M.S. KAUSHIK Vs. N.D.M.C.
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May 7, 2007 |
M/S GOLD ROCK WORLD TRADE LTD Vs. M/S VEEJAY LAKSHMI ENGINEERING WORKS LTD.
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August 27, 2007 |
M/S NINAN & CO. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
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January 19, 2007 |
M/S ORIENTAL ARCHITECTONICS LTD. AND ANR. Vs. ENFORCEMENT DIRECTOR AND ORS.
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March 28, 2007 |
M/S RAMA KRISHNA EXPORTS Vs. SH. BHARAT KUMAR SETH (DELHI)
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February 28, 2007 |
M/S. ABHISHEK ENTERPRISES Vs. MUNICIPAL CORPORATION OF DELHI
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August 20, 2007 |
M/S. B. ESS KAY CONSTRUCTION CO. Vs. DELHI DEVELOPMENT AUTHORITY
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November 15, 2007 |
M/S. MOHAN LAL HARBANSLAL BHAYANA Vs. LARSEN AND TOUBRO LTD.
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April 27, 2007 |
M/S. NIKETAN TRADERS Vs. STATE & ANR.
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January 12, 2007 |
M/S. NUMERO UNO INTERNATIONAL LTD. Vs. PRASAR BHARTI
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August 20, 2007 |
M/S. SIRI RAM SYAL Vs. UNION OF INDIA
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January 12, 2007 |
MADAN GOPAL SHARMA Vs. LT GOVRMENT OF DELHI
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January 25, 2007 |
MADAN LAL Vs. GOVERNMENT OF NCT DELHI
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January 19, 2007 |
MADAN LAL Vs. UOI
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March 12, 2007 |
MADAN LAL Vs. GOVT OF NCT OF DELHI
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July 13, 2007 |
MADAN LAL Vs. STATE OF DELHI
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August 13, 2007 |
MADAN LAL Vs. UNION OF INDIA
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August 8, 2007 |
MADAN LAL ARORA Vs. SHIV KUMAR
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March 22, 2007 |
MADAN LAL LIMITED Vs. GROWTH TECHNO PROJECTS LTD
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October 30, 2007 |
MADAN MOHAN SETHI Vs. STATE NCT OF DELHI
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September 12, 2007 |
MADHAVSINH SOLANKI Vs. STATE OF DELHI
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August 20, 2007 |
MADHU Vs. GENERAL MANAGER NORTHERN RAILWAY
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March 22, 2007 |
MADHU KHANNA Vs. HIGH COURT OF DELHI
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July 20, 2007 |
MADHU SANKHLA Vs. STATE OF DELHI
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October 24, 2007 |
MADHUCON PROJECTS LTD Vs. INDIAN OIL CORPORATION LTD
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April 27, 2007 |
MAGOTTEAUX INTERNATIONAL S A Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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May 16, 2007 |
MAHA LAXMI SAW MILLS PVT LTD Vs. UNION OF INDIA
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August 14, 2007 |
MAHABIR Vs. STATE OF DELHI
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March 8, 2007 |
MAHABIR SINGH DAHIYA AND ANR. Vs. STATE THROUGH C.B.I.
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February 14, 2007 |
MAHADEV PRASAD PANT Vs. STATE OF DELHI
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May 17, 2007 |
MAHALAXMI ENTERPRISES Vs. DEE PHARMA LIMITED
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August 13, 2007 |
MAHANT SURINDER NATHD Vs. UNION OF INDIA
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December 12, 2007 |
MAHARAJ KRISHAN KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY
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September 7, 2007 |
MAHAVIR Vs. UOI
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September 19, 2007 |
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
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February 7, 2007 |
MAHENDER KAUR Vs. STATE OF DELHI
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September 19, 2007 |
MAHENDER KR LAMBA Vs. SATENDER PRAKASH LAMBA
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September 25, 2007 |
MAHENDER KUMAR AGGARWAL Vs. STATE OF DELHI
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September 28, 2007 |
MAHENDER PARSAD Vs. STATE OF DELHI
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September 18, 2007 |
MAHENDER SINGH Vs. D T C
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August 31, 2007 |
MAHENDER SINGH Vs. UOI
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March 6, 2007 |
MAHENDER SINGH Vs. STATE GOVT. OF N.C.T. OF DELHI
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October 23, 2007 |
MAHENDRA PAL SHARMA Vs. UNION OF INDIA
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August 23, 2007 |
MAHESH Vs. MADHU
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January 12, 2007 |
MAHESH Vs. STATE OF G N C T OF DELHI
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April 25, 2007 |
MAHESH CHAND Vs. UIO
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May 31, 2007 |
MAHESH CHAND SHARMA Vs. UNION OF INDIA
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April 4, 2007 |
MAHESH CHAND TYAGI Vs. DELHI JAL BOARD
|
September 17, 2007 |
MAHESH GUPTA Vs. SRIKRISHAN GUPTA
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January 23, 2007 |
MAHESH K GUPTA Vs. KAILASH SHARMA
|
August 27, 2007 |
MAHESH KUMAR Vs. DIRECTORATE OF EDUCATION
|
March 26, 2007 |
MAHESH PANDEY Vs. N D M C
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August 1, 2007 |
MAHESH SINGH Vs. UOI
|
May 16, 2007 |
MAHESHWARI ENTERPRISES Vs. PRAGATISHEEL MAZDOOR SANGH
|
October 23, 2007 |
MAHINDER KUMAR BANSAL Vs. STATE OF ELECTION COMMISSIONS NCT OF DELHI
|
March 7, 2007 |
MAHINDER PARTAP Vs. DELHI TRANSPORT CORPORATION
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March 14, 2007 |
MAHINDERA DEVI Vs. GOVERNMENT OF NCT OF DELHI
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April 25, 2007 |
MAHIPAL @ BABLOO (BABLI) Vs. STATE
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August 7, 2007 |
MAHIPAL SINGH Vs. D D A
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March 6, 2007 |
MAHIPAL SINGH BISHT Vs. UOI
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September 27, 2007 |
MAHLA RAM Vs. UNION OF INDIA
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September 28, 2007 |
MAIKAAL FIBRES LTD. Vs. RAJRANI EXPORTS PVT. LTD.
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January 12, 2007 |
MAJOR GENERAL B P S MANDER Vs. UNION OF INDIA
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September 3, 2007 |
MAJOR GENERAL LAKHWINDER SINGH Vs. UNION OF INDIA
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March 22, 2007 |
MAJOR JATINDER PREET KAUR Vs. UOI
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October 12, 2007 |
MAJOR PRITHVIRAJ PATNAIK Vs. UNION OF INDIA
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January 11, 2007 |
MAJOR S P BHARDWAJ Vs. UNION OF INDIA
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April 20, 2007 |
MAJOR SREEDEVI G Vs. UNION OF INDIA
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March 1, 2007 |
MALIK BROS PVT LTD Vs. COMMISSIONER OF INCOME TAX
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April 19, 2007 |
MAMAN Vs. ADDITIONAL DISTT JUDGE DELHI
|
December 14, 2007 |
MAN MOHAN VERMA Vs. SHEELA SHARMA
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November 26, 2007 |
MANAGEMENT OF LTD Vs. RATI RAM
|
November 26, 2007 |
MANAGEMENT OF MESSERS HOTEL SAMRAT Vs. GOVERNMENT OF NCT
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January 4, 2007 |
MANDAKINI HULE Vs. LACHMAN JIWNANI
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May 28, 2007 |
MANGE RAM Vs. M.C.D.
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February 20, 2007 |
MANGI LAL AGARWAL Vs. STATE OF NCT OF DELHI
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July 26, 2007 |
MANGTU Vs. FINANCIAL COMMISSIONER
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July 17, 2007 |
MANGTU Vs. FINANCIAL COMMISSIONER
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June 17, 2007 |
MANINDER PAL SINGH KOHLI Vs. UOI
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July 27, 2007 |
MANINDER PAL SINGH KOHLI Vs. U O I
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July 6, 2007 |
MANINDER SINGH Vs. NEELAM
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April 24, 2007 |
MANISH BAJAJ Vs. STATE
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May 31, 2007 |
MANISH GARG Vs. LAND ACQUISITION COLLECTOR
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October 9, 2007 |
MANISH TOKAS Vs. UOI
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March 1, 2007 |
MANISH VERMA Vs. STATE BANK OF BIKANER AND JAIPUR
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April 19, 2007 |
MANISHA MEHRA Vs. MUNISH MEHRA
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August 27, 2007 |
MANJEET KAUR Vs. TEJ PRATAP SINGH
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February 20, 2007 |
MANJU Vs. MCD
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September 26, 2007 |
MANJU ARORA Vs. SUSHIL ARORA
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October 22, 2007 |
MANJU BHATNAGAR Vs. UNION BANK OF INDIA
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July 3, 2007 |
MANJU PARTHI Vs. ROHIT PARTHI
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November 6, 2007 |
MANJU SAXENA Vs. HONGKONG AND SHANGHAI BANKING CORPORATION HSBC LTD
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September 7, 2007 |
MANJU YADAV Vs. REGISTRAR OF COMPANIES
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July 27, 2007 |
MANJULA VERMA Vs. SARLA VERMA
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December 3, 2007 |
MANMOHAN KAUR Vs. DALBIR SINGH VOHRA
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July 19, 2007 |
MANMOHAN SINGH CHAWLA Vs. STATE GNCT OF DELHI
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August 7, 2007 |
MANMOHAN SINGH CHAWLA Vs. RAJESH BERRY
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October 29, 2007 |
MANMOHAN SINGH CHAWLA Vs. THE STATE (GNCT OF DELHI) AND ANR.
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August 13, 2007 |
MANOHAR DEWANI Vs. LT GOVERNOR OF DELHI AND ANR
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February 6, 2007 |
MANOHAR LAL Vs. MANJIT KAUR
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May 17, 2007 |
MANOHAR LAL AHUJA Vs. NAND LAL AHUJA
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September 21, 2007 |
MANOHAR SINGH Vs. D S SHARMA
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June 6, 2007 |
MANOHAR SINGH Vs. D S SHARMA
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June 21, 2007 |
MANOHAR SINGH Vs. D.S. SHARMA
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May 21, 2007 |
MANOJ KAPOOR Vs. OM PRAKASH KAPOOR
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July 25, 2007 |
MANOJ KUMAR Vs. STATE OF DELHI
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September 6, 2007 |
MANOJ KUMAR Vs. STATE(NCT OF DELHI)
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July 16, 2007 |
MANOJ KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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August 6, 2007 |
MANOJ KUMAR RANA Vs. STATE, GOVT. OF NCT DELHI
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August 27, 2007 |
MANOJ KUMAR TYAGI Vs. GOVT. OF NCT OF DELHI
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April 17, 2007 |
MANOJ SHARMA SHRI Vs. SHRI NARESH
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November 27, 2007 |
MANSA RAM Vs. MCD
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July 31, 2007 |
MANU KHANNA Vs. V P SHARMA
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August 14, 2007 |
MANU KHANNA Vs. V P SHARMA
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July 9, 2007 |
MANUJ GOYAL Vs. STATE OF DELHI
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September 3, 2007 |
MARBLE POINT Vs. DDA
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February 6, 2007 |
MARINA WORLD SHIPPING COPORATION LIMITED Vs. JINDAL EXPORTS PRIVATE LIMITED
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March 21, 2007 |
MARUTI UDYOG LTD Vs. CLASSIC MOTORS LTD
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August 30, 2007 |
MARVEL POLYMERS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 25, 2007 |
MAS AVIATION PVT LTD Vs. SARLA TULSHAN
|
November 14, 2007 |
MASOOR AHMED Vs. STATE NCT OF DELHI
|
October 3, 2007 |
MASTER MOHIT
S/O SH SHYAM BIR SINGH Vs. MADHU SHARMA
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October 25, 2007 |
MASTER NITIN GOEL Vs. RAJ SYNTHETIC POLYCHEM LIMITED
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February 8, 2007 |
MASTER NITISH ARORA Vs. STATE OF DELHI
|
January 31, 2007 |
MATHURADAS NARANDAS AND SONS FORWARDERS LTD Vs. ASSTT P F COMMISSIONER RAJKOT
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August 31, 2007 |
MAURIA UDYOG LTD Vs. CORPORATION BANK
|
May 15, 2007 |
MAURO ANTONIO Vs. R.P. SINGH
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February 7, 2007 |
MAYA DEVI Vs. LAND AND DEVLOPMENT OFFICER
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February 15, 2007 |
MAYA DEVI Vs. STAE OF N C T OF DELHI
|
October 1, 2007 |
MCD Vs. ANIL PRAKASH
|
March 19, 2007 |
MD SHARIQ Vs. FAIR INTERNATIONAL
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December 17, 2007 |
MECON LIMITED Vs. PIONEER FABRICATORS P LTD
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November 21, 2007 |
MEENA CHAUDHARY SHARMA Vs. NEW DELHI BAR ASSOCIATION PATIALA HOUSE
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July 27, 2007 |
MEENA KUMARI Vs. UNION OF INDIA
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February 2, 2007 |
MEENAKSHI KALRA Vs. DELHI DEVELOPMENT AUTHORITY
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May 25, 2007 |
MEENU BHIST Vs. VIJAY KUMAR GUPTA
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March 24, 2007 |
MEHARBAN Vs. UNION OF INDIA
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October 31, 2007 |
MEHTAB SINGH BALYAN Vs. NIRMALA
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December 18, 2007 |
METAL FORGINGS PVT. LTD. AND ORS. Vs. SUPERINTENDENT (PREVENTIVE), CENTRAL EXCISE
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June 11, 2007 |
METROPOLITAN TRADING COMPANY Vs. RAHAT KHAN
|
September 25, 2007 |
METSO MINERALS NEW DELHI PVT LTD Vs. SATYAM SHANKARANARAYAN JV
|
July 6, 2007 |
MGT OF HOTEL CONNAUGHT Vs. OM PRAKASH
|
May 31, 2007 |
MICROSOFT CORPORATION Vs. K MAYURI
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April 30, 2007 |
MICROSOFT CORPORATION Vs. KIRAN
|
September 7, 2007 |
MICROSOFT CORPORATION Vs. MAHENDRA JAIN
|
December 12, 2007 |
MICROSOFT CORPORATION Vs. A JAIN
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December 11, 2007 |
MILAP CHORARIA Vs. UNION OF INDIA
|
March 15, 2007 |
MILKFOOD LIMITED Vs. UNION BANK OF INDIA
|
July 26, 2007 |
MITSUI & CO. LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 23, 2007 |
MITTAL DYEING AND PROCESSING MILLS Vs. DELHI POLLUTION CONTROL COMMITTEE
|
August 24, 2007 |
MKD NATIONAL PUBLIC SCHOOL Vs. GOVT OF NCT
|
November 29, 2007 |
MKJ DEVELOPERS LIMITED Vs. GROWTH TECHNO PROJECTS LTD
|
October 30, 2007 |
MKJ DEVELOPERS LIMITED Vs. GREENACRE HOLDINGS LIMITED
|
December 20, 2007 |
MMTC LTD Vs. IRANO HIND SHIPPING CO
|
December 5, 2007 |
MOBILE CATERING VAN & CHEF CART WELF Vs. COMMISSIONER OF MUNICIPAL CORPORATION OF DELHI
|
April 27, 2007 |
MODERN FOOD INDUSTRIES INDIA LTD Vs. INTERNATIONAL ENGINEERS AND PROJECT CONSULTANTS LIMITED IEPCL
|
July 26, 2007 |
MODERN PUBLIC SCHOOL EDU S Vs. GOVT OF NCT OF DELHI
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July 5, 2007 |
MODI RUBBER LIMITED Vs. GOVT OF NCT OF DELHI
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April 21, 2007 |
MODI RUBBER LIMITED Vs. GOVT. OF NCT OF DELHI
|
April 27, 2007 |
MODI RUBBER LTD Vs. GUARDIAN INTERNATIONAL CORP
|
March 28, 2007 |
MODIPON LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 7, 2007 |
MOHAMMAD NAZRE ALAM Vs. RASEED
|
February 7, 2007 |
MOHAMMAD SHAHJAD Vs. STATE
|
August 20, 2007 |
MOHAN Vs. UNIVERSITY OF DELHI
|
March 5, 2007 |
MOHAN DEVI Vs. DALJEET SINGH
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October 1, 2007 |
MOHAN LAL BAJORIA Vs. C B I
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July 9, 2007 |
MOHAN LAL KUKREJA Vs. SUNDER KUKREJA
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November 29, 2007 |
MOHAN LAL S/O SH RAMAN LAL PATHAK Vs. STATE
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August 21, 2007 |
MOHAN LAL VOHRA Vs. D D A
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February 14, 2007 |
MOHAN MACHINES LTD Vs. UOI
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October 5, 2007 |
MOHAN PAL Vs. DHAN SINGH
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May 29, 2007 |
MOHAN SINGH Vs. UOI
|
March 16, 2007 |
MOHAN SINGH Vs. UNION OF INDIA
|
September 21, 2007 |
MOHAN SINGH Vs. STATE OF DELHI
|
August 9, 2007 |
MOHANWI CORPORATION PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 3, 2007 |
MOHD ADIL Vs. STATE OF DELHI
|
January 24, 2007 |
MOHD AIZAZ Vs. STATE OF DELHI
|
March 8, 2007 |
MOHD AKHTAR Vs. STATE OF DELHI
|
May 8, 2007 |
MOHD AKHTAR Vs. STATE OF DELHI
|
September 26, 2007 |
MOHD HAROON CHAUDHARY Vs. UNION OF INDIA
|
May 31, 2007 |
MOHD IQBAL Vs. MOHD AAMIN
|
November 30, 2007 |
MOHD IRFAN Vs. DEPARTMENT OF REVENUE INTELLIGENCE
|
November 28, 2007 |
MOHD IRFAN Vs. NISHARIA BEGUM
|
August 7, 2007 |
MOHD MURSALEEN Vs. UNION OF INDIA
|
May 24, 2007 |
MOHD NASIR Vs. STATE OF NCT OF DELHI
|
October 22, 2007 |
MOHD NOORUZZAMA Vs. STATE OF DELHI
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January 19, 2007 |
MOHD RAFIQ Vs. STATE NCT DELHI
|
September 6, 2007 |
MOHD RAFIQ ALIAS JAWANI Vs. STATE GOVT OF NCT DELHI
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January 3, 2007 |
MOHD SAYED ALIAS BABU Vs. SHAHAJAHAN BEGUM
|
October 29, 2007 |
MOHD SHAMIM Vs. JAMIA MILIA ISLAMIA
|
November 20, 2007 |
MOHD SHOKIN Vs. STATE OF DELHI
|
July 4, 2007 |
MOHD SOHRAB Vs. STATE OF DELHI
|
July 4, 2007 |
MOHD SULTAN Vs. STATE OF DELHI
|
July 3, 2007 |
MOHD YOUSUF Vs. JAMIA COOPERATIVE BANK LTD
|
May 25, 2007 |
MOHD YUNUS Vs. STATE OF GUJARAT
|
September 12, 2007 |
MOHD. ADNAN AFTAB Vs. STATE, NCT OF DELHI
|
May 25, 2007 |
MOHD. IRFAN Vs. NISHARIA BEGUM
|
July 8, 2007 |
MOHD. TAHIR SIDDIQUI AND ANR. Vs. THE VICE CHANCELLOR J.M.I. AND ORS.
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February 22, 2007 |
MOHINDER KUMAR Vs. SUSHIL KUMAR
|
May 16, 2007 |
MOHINDER KUMAR SHARMA Vs. ASHOK NANDA
|
October 1, 2007 |
MOHINDER PAL SINGH Vs. NORTHERN RAILWAY
|
August 31, 2007 |
MOHINDER SINGH Vs. UNION OF INDIA
|
April 20, 2007 |
MOHINDER SINGH BHATIA Vs. STATE
|
May 2, 2007 |
MOHIT Vs. MADHU SHARMA
|
October 25, 2007 |
MONOJ KUMAR Vs. STATE NCT OF DELHI
|
October 8, 2007 |
MONSHER ENTERPRISES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
March 20, 2007 |
MOOLCHAND KHAIRATI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. SURAJ PRASAD
|
July 30, 2007 |
MORGAN SECURITIES CREDIT PVT LTD Vs. BLUE COAST HOTELS AND RESORTS LTD
|
March 28, 2007 |
MOTHER DAIRY FRUIT & VEGETABLE PRIVATE LIMITED Vs. GREEN VILLAGE AGROS PVT LTD
|
August 31, 2007 |
MOTI LAL BHAGAT Vs. GOVT OF NCT THRU CONCILIATION
|
July 31, 2007 |
MOTOR AND GENERAL FINANCE LTD Vs. SINGH CONSTRUCTION CO
|
September 13, 2007 |
MOUNTAIN MIST AGRO INDIA (PVT.) LTD. Vs. S. SUBRAMANIYAM
|
October 24, 2007 |
MR. RAVI PRAKASH SINGH Vs. VENUS SUGAR LIMITED AND ORS.
|
December 7, 2007 |
MRITAK CHARAM SODHAN COOPERATIVE INDUSTRIAL SOCIETY LTD Vs. MUNICIPAL COPORATION OF DELHI
|
October 12, 2007 |
MRS JITENDER KAUR Vs. MRS SURINDER KAUR
|
April 24, 2007 |
MUGEEM AHMAD Vs. STATE OF UTTAR PRADESH
|
November 23, 2007 |
MUJAHID ALI Vs. STATE NCT OF DELHI
|
April 19, 2007 |
MUKESH BHARGAVA Vs. CANARA BANK
|
May 16, 2007 |
MUKESH CHOPRA Vs. NCT OF DELHI
|
September 5, 2007 |
MUKESH KUMAR Vs. UOI
|
July 20, 2007 |
MUKESH KUMAR Vs. STATE OF N C T OF DELHI
|
July 16, 2007 |
MUKESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
October 29, 2007 |
MUKESH PRASHAR Vs. STATE
|
February 21, 2007 |
MUKESH RASTOGI Vs. NORTH DELHI POWER LIMITED
|
October 23, 2007 |
MUKESH SHARMA Vs. STATE OF DELHI
|
March 12, 2007 |
MUKHVINDER SINGH Vs. UNION OF INDIA
|
February 12, 2007 |
MUKTA GUPTA Vs. STATE OF DELHI
|
September 19, 2007 |
MUKUL DEV Vs. UNION OF INDIA
|
August 9, 2007 |
MUKUL DEV Vs. UNION OF INDIA
|
August 16, 2007 |
MUMTAZ Vs. CONTINENTAL TELEPOWER INDUSTRIES LTD
|
September 21, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. BRIJESH KUMAR
|
August 23, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. RAKESH BROTHERS
|
August 6, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. OM AND COMPANY
|
August 3, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. KRISHNA DEVI
|
September 12, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN
|
August 29, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. DHAN SINGH
|
February 15, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. EASTLAND SWITCHGEAR P LTD
|
January 25, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. SUJAHUDDIN
|
February 20, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. PYARA SINGH
|
May 3, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. ASHOK KUMAR MISHRA
|
May 3, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. NIRUPAMA JAIN
|
July 10, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. NEW DELHI MUNICIPAL COMMITTEE
|
April 20, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. MADHU KISHAN GUPTA
|
December 12, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. BABU RAM
|
March 1, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. NK. GUPTA
|
July 2, 2007 |
MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER Vs. SMT. RUPA DEVI AND ORS.
|
April 26, 2007 |
MUNJULA KRIPPENDORF PATHAK Vs. VIJAY DIXIT
|
November 30, 2007 |
MUNNA Vs. THE STATE NCT OF DELHI
|
February 23, 2007 |
MUNNI DEVI Vs. ORIENTAL BANK OF COMMERCE
|
October 12, 2007 |
MUNNU LAL MISHRA Vs. NATIONAL FEDERATION OF THE BLIND
|
October 31, 2007 |
MUNSHI RAM Vs. JHANG CO-OPERATIVE GROUP HOUSING SOCIETY LTD
|
November 13, 2007 |
MURARI LAL Vs. CHAIRMAN AIRPORTS AUTHORITY OF INDIA
|
September 7, 2007 |
MURARI LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
May 31, 2007 |
MURLIDHARAN Vs. SUMANGLA
|
February 20, 2007 |
MURLIDHARAN K Vs. MANAGEMENT OF CIRCLE FREIGHT INTL INDIA P LTD
|
April 30, 2007 |
MUZAMIN; R K OBEROI Vs. RANJIT SINGH
|
May 18, 2007 |
N BHOJARAJA SHETTY Vs. C B I
|
August 3, 2007 |
N D M C Vs. NEERAJ PRAKASH
|
October 30, 2007 |
N D M C Vs. M S KAUSHIK
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August 17, 2007 |
N G SANTOSH KUMAR Vs. UOI
|
February 27, 2007 |
N K ASTHANA Vs. UOI
|
August 8, 2007 |
N K SETHI Vs. INDIA TRADE PROMOTION ORGANISATION
|
September 3, 2007 |
N P JAIN AND COMPANY Vs. MOTI LAL GUPTA
|
May 7, 2007 |
N P SINGH Vs. UNION OF INDIA
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April 20, 2007 |
NADEEM Vs. STATE NCT OF DELHI
|
October 9, 2007 |
NADIR SHAH Vs. SHASHI RAJAN
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July 9, 2007 |
NAFE SINGH Vs. STATE NCT OF DELHI
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March 19, 2007 |
NAGENDER SINGH Vs. STATE OF DELHI
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September 21, 2007 |
NAGENDER SINGHS Vs. STATE GOVT OF NCT OF DELHI
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September 21, 2007 |
NAIB SUBEDAR RANDHIR SINGH YAD Vs. UOI
|
May 22, 2007 |
NALIN KUMAR SHASTREE Vs. K K AGGARWAL
|
October 5, 2007 |
NAMITA GANWANI Vs. STATE OF DELHI
|
November 27, 2007 |
NANAK CHAND Vs. DELHI JAL BOARD
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July 20, 2007 |
NANAK CHAND Vs. DELHI JAL BOARD
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May 2, 2007 |
NAND LAL ALIAS NANDU Vs. STATE OF DELHI
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January 29, 2007 |
NANHE ALIAS CHANDER Vs. STATE OF NCT OF DELHI
|
March 21, 2007 |
NAR SINGH Vs. DY COMMISSIONER OF POLICE
|
October 9, 2007 |
NARAIN SINGH Vs. B S N L
|
March 19, 2007 |
NARAYAN DIWAKAR Vs. CENTRAL BUREAU OF INVESTIGATION
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August 27, 2007 |
NARAYAN INTERNATIONAL Vs. UOI
|
October 1, 2007 |
NARAYAN INTERNATIONAL THR. ITS PROPRIETOR Vs. UNION OF INDIA (UOI) AND ORS.
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November 13, 2007 |
NARAYAN SINGH KASHYAP Vs. STATE OF NCT OF DELHI
|
July 3, 2007 |
NARENDER KUMAR Vs. REGIONAL MANAGER
|
May 31, 2007 |
NARENDER KUMAR Vs. GOVERNMENT OF NCT OF DELHI
|
April 3, 2007 |
NARENDER KUMAR Vs. D T C
|
July 30, 2007 |
NARENDER KUMAR EX ATI Vs. DELHI TRANSPORT CORPORATION
|
September 13, 2007 |
NARENDER KUMAR SHARMA Vs. STATE NCT OF DELHI
|
October 5, 2007 |
NARENDER MAAN Vs. STATE OF NCT DELHI
|
April 17, 2007 |
NARENDER SINGH Vs. RAJINDER KUMAR LAMBA
|
January 25, 2007 |
NARENDERKUMAR Vs. STATE GOVT OF NCT OF DELHI
|
November 1, 2007 |
NARENDRA AND CO Vs. BRIG SUDHIR KUMAR
|
September 25, 2007 |
NARENDRA KUMAR JAIN Vs. SWASTIC TRADING AGENCY
|
September 17, 2007 |
NARENDRAKUMAR SHARMA Vs. STATE
|
October 3, 2007 |
NARESH Vs. STATE G N C T OF DELHI
|
September 25, 2007 |
NARESH BHUTANI Vs. VIJAY KUMAR KHURANA
|
May 8, 2007 |
NARESH CHAND GUPTA Vs. BRAHAM PRAKASH
|
July 20, 2007 |
NARESH GUPTA AND ANR. Vs. STATE
|
August 30, 2007 |
NARESH KUMAR Vs. STATE
|
July 31, 2007 |
NARESH KUMAR Vs. ASHOK ARORA
|
July 23, 2007 |
NARESH KUMAR Vs. STATE OF NCT DELHI
|
August 23, 2007 |
NARESH KUMAR Vs. STATE N C T OF DELHI
|
August 17, 2007 |
NARESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
November 19, 2007 |
NARESH TANWAR Vs. STATE (GOVERNMENT OF NCT OF DELHI)
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February 21, 2007 |
NARINDER KAUR Vs. STATE NCT OF DELHI
|
June 6, 2007 |
NARINDER KUMAR MUNJAL Vs. DDA
|
September 7, 2007 |
NARINDER PAL KAUR CHAWLA Vs. MANJEET SINGH CHAWLA
|
September 20, 2007 |
NARINDER SINGH Vs. REKHA ALIAS PUSHPA
|
February 12, 2007 |
NARINDER SINGH @ CHIMPU Vs. STATE
|
August 20, 2007 |
NASEEM @ BHURA Vs. STATE NCT OF DELHI
|
December 17, 2007 |
NASEEM AKHTAR Vs. GOVT OF N C T OF DELHI
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July 16, 2007 |
NASIK PEOPLES CO-OPERATIVE BANK LTD Vs. DATAR SWITCHGEAR
|
October 31, 2007 |
NATHOO LAL Vs. ARCHAEOLOGICAL SURVEY OF INDIA
|
October 10, 2007 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ITD CEMENTATION INDIA LIMITED
|
May 14, 2007 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. R S B PROJECT LTD
|
August 9, 2007 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUDHIR HARYAL
|
June 20, 2007 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ITD CEMENTATION INDIA LTD
|
November 30, 2007 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SOM DATT BUILDERS NCC NEC JV
|
August 29, 2007 |
NATIONAL HOUSING BANK Vs. SANTOSH KUMAR BAGLA
|
August 3, 2007 |
NATIONAL INSURANCE Vs. CHANDER DEVI
|
September 18, 2007 |
NATIONAL INSURANCE CO LTD Vs. SUMITRA DEVI
|
September 17, 2007 |
NATIONAL INSURANCE CO LTD Vs. RAJENDER KUMAR
|
November 28, 2007 |
NATIONAL INSURANCE CO LTD Vs. SEWA DEVI
|
September 25, 2007 |
NATIONAL INSURANCE CO LTD Vs. PARAM PAL SINGH
|
May 23, 2007 |
NATIONAL INSURANCE CO LTD Vs. GAGAN SINGH
|
May 8, 2007 |
NATIONAL INSURANCE CO LTD Vs. MAMTA
|
December 11, 2007 |
NATIONAL INSURANCE CO. LTD Vs. SULO DEVI
|
October 10, 2007 |
NATIONAL INSURANCE CO. LTD. Vs. SANT KUMAR
|
November 14, 2007 |
NATIONAL INSURANCE CO. LTD. Vs. PROMILA DEVI AND OTHERS
|
September 18, 2007 |
NATIONAL INSURANCE CO. LTD. Vs. GAGAN SINGH AND ORS.
|
May 11, 2007 |
NATIONAL INSURANCE COMPANY LTD Vs. KARTARI DEVI & ORS
|
December 7, 2007 |
NATIONAL INSURANCE COMPANY LTD Vs. PUSPA RANA
|
December 20, 2007 |
NATIONAL INSURANCE COMPANY LTD Vs. DHARAMPAL
|
November 23, 2007 |
NATIONAL INSURANCE COMPANY LTD Vs. SAVITA
|
March 29, 2007 |
NATIONAL INSURANCE COMPANY LTD Vs. DINESH ARORA
|
July 27, 2007 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAJESH VERMA
|
May 24, 2007 |
NATIONAL INSURANCE COMPANY LTD. Vs. PAMILA DEVI AND OTHERS
|
November 23, 2007 |
NATIONAL INSURANCE COMPANY LTD. Vs. KAILASH DEVI
|
December 20, 2007 |
NATIONAL PANASONIC INDIA LTD Vs. SEEVOICE MAGNETICS INDIA P LTD
|
March 28, 2007 |
NATIONAL PROBLEM SOLUTION SUGGESTION BOARD Vs. UNION OF INDIA
|
March 1, 2007 |
NATIONAL PROJECTS CONSTRUCTION CORPORATION Vs. SADHU SINGH
|
April 19, 2007 |
NATIONAL PROJECTS CONSTRUCTIONS CORPORATON LIMITED Vs. BUNDELA BANDHU CONSTRUCTIONS COMPANY
|
April 18, 2007 |
NATIONAL RESEARCH AND DEVELOPMENT CORPORATION OF INDIA Vs. CHROME INTERNATIONAL
|
March 1, 2007 |
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
|
January 2, 2007 |
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. PULVER ASH PROJECT LIMITED
|
October 23, 2007 |
NATIONAL WESTMINSTER BANK Vs. INTRAPORT INDIA LIMITED
|
July 9, 2007 |
NAVAL KISHORE NAGAR Vs. UNION OF INDIA
|
May 15, 2007 |
NAVEEN KURELE Vs. DIRECTORATE GENERAL OF C. EX. INTELLIGENCE
|
December 14, 2007 |
NAVEEN SHARMA (DR ) Vs. MEDICAL COUNCIL OF INDIA UNION OF INDIA
|
December 20, 2007 |
NAVENDRA KUMAR Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
October 1, 2007 |
NAVIN FLUORINE INTERNATIONAL LTD. Vs. UNION OF INDIA
|
October 24, 2007 |
NAVIN KHILNANI Vs. MASHREQ BANK PSC
|
May 25, 2007 |
NAVNEET KAUR Vs. UNION OF INDIA
|
May 31, 2007 |
NAWAB CONSULTANTS FOR IDEAS Vs. GOVT OF NCT OF DELHI
|
February 20, 2007 |
NAYAB SUBEDAR PARAMJIT SINGH Vs. UOI THRU SECRETARY
|
May 1, 2007 |
NB SUB VINOD KUMAR Vs. UOI
|
July 5, 2007 |
NEELAM Vs. STATE OF DELHI
|
September 28, 2007 |
NEELAM DIXIT Vs. UOI
|
April 20, 2007 |
NEELAM SURI Vs. STATE
|
December 4, 2007 |
NEENA GULATI Vs. STATE OF DELHI
|
September 28, 2007 |
NEENA SINHA Vs. UNION OF INDIA
|
November 30, 2007 |
NEERA DADHWAL Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
|
September 12, 2007 |
NEERA DADHWAL Vs. DEEPAK PAINTAL
|
August 20, 2007 |
NEERA SINGH Vs. STATE GOVT OF NCT OF DELHI
|
February 21, 2007 |
NEERA SINGH Vs. STATE GOVT OF NCT OF DELHI
|
February 23, 2007 |
NEERAJ Vs. N C T OF DELHI
|
August 23, 2007 |
NEERAJ GUPTA Vs. C B I
|
April 18, 2007 |
NEERAJ JAIN Vs. BHARAT KOTHARI
|
October 10, 2007 |
NEERAJ SINGAL Vs. PARAGON SECURITIES P LTD
|
September 24, 2007 |
NEERAJ VERMA Vs. STATE
|
August 13, 2007 |
NEERAJ VERMA Vs. STATE
|
August 23, 2007 |
NEERAJA MEHRA Vs. RAKESH MEHTA
|
July 26, 2007 |
NEERAJA MEHRA Vs. RAKESH MEHTA
|
May 25, 2007 |
NEHA BHASIN Vs. SANJEEV KUMAR @ MONU
|
January 23, 2007 |
NEHRU COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. MODERN INDIA ARCHITECTS
|
September 27, 2007 |
NEMI CHAND JAIN CHANDRASWAMI Vs. UNION OF INDIA
|
November 6, 2007 |
NETAJI SUBHASH INSTITUTE OF TECHNOLOGY Vs. DILKUSH BAIRWA
|
July 30, 2007 |
NETERPAL SINGH Vs. NEELENDRA KUMAR, JAG AND ANR
|
August 9, 2007 |
NEW BANK OF INDIA THRU. PUNJAB NATIONAL BANK Vs. INDER SARAN MEHRA
|
November 13, 2007 |
NEW DELHI APARTMENT GROUP HOUSING SOCIETY Vs. JYOTI SWAROOP MITTAL
|
November 30, 2007 |
NEW DELHI MUNICIPAL COMMITTEE Vs. RAJENDER PRASAD JAIN
|
September 19, 2007 |
NEW DELHI MUNICIPAL COMMITTEE Vs. C P SINGH AND CO
|
January 11, 2007 |
NEW DELHI MUNICIPAL COUNCIL Vs. ANIL KUMAR KHANNA
|
April 18, 2007 |
NEW FRIENDS COLONY RESIDENTS Vs. UNION OF INDIA
|
March 14, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. NEETA MALHOTRA
|
January 24, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. VEENA DEVI ALIAS VEENA KUMARI
|
February 5, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. NIRMALA DEVI
|
May 16, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. NIRMALA DEVI
|
May 10, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. AKSHOY KUMAR PAUL
|
November 26, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. HARMESH KAUR & ORS
|
December 10, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. PUSHPA DEVI
|
October 3, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI DEVI
|
July 19, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. SUREKHA
|
December 20, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. SHASHI RANI
|
October 4, 2007 |
NEW INDIA ASSURANCE CO. LTD. Vs. AVANTIKA AGGARWAL
|
October 4, 2007 |
NEW INDIA ASSURANCE CO. LTD. Vs. SANJAY KR.
|
April 17, 2007 |
NEW INDIA ASSURANCE COMPANY Vs. BHUPINDER KAUR
|
February 8, 2007 |
NICHOLAS PIRAMAL INDIA LTD Vs. S SUNDARANAYAGAM
|
August 23, 2007 |
NIDHI BHATNAGAR Vs. CITI BANK N.A.
|
December 14, 2007 |
NIHAL KHAN Vs. STATE GOVT OF NCT OF DELHI
|
January 3, 2007 |
NIHAL SINGH Vs. THE STATE
|
February 19, 2007 |
NIKHIL GUPTA Vs. D P GUPTA AND COMPANY PVT LTD
|
July 19, 2007 |
NIKKI SABHERWAL Vs. GURU GOBIND SINGH
|
February 20, 2007 |
NIPAM KOTWAL DIRECTOR DIGITAL MULTIFORMS LTD Vs. DOMINOS PRINTECH INDIA PVT LTD
|
November 28, 2007 |
NIRMAL KUMAR Vs. STATE
|
September 19, 2007 |
NIRMAL N SAIGAL Vs. UNION OF INDIA
|
June 11, 2007 |
NIRMALA DEVI Vs. NIRANJAN SINGH TYAGI
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May 22, 2007 |
NISHA Vs. GYANWATI
|
March 14, 2007 |
NISHA GOEL Vs. BHARAT VIDYAPEETH INST
|
August 27, 2007 |
NISHA RAJ Vs. PRATAP K. KAULA
|
December 20, 2007 |
NISHI SHARMA Vs. SUBHASH CHANDRA MEHRA
|
May 22, 2007 |
NISHPAKSH Vs. GOVT OF NCT OF DELHI
|
September 18, 2007 |
NISHU BANSAL Vs. AJAY BANSAL
|
November 14, 2007 |
NITIN GUPTA Vs. KUNDAN SINGH
|
November 30, 2007 |
NITIN JAIN Vs. ANUJ JAIN
|
April 19, 2007 |
NITIN SEHGAL Vs. MUNICIPAL CORPORATION OF DELHI
|
December 7, 2007 |
NIYOGI OFFSET PRINTING PRESS LTD Vs. DOCTOR MOREPEN LIMITED
|
March 5, 2007 |
NO 627366 A J Vs. UNION OF INDIA
|
April 20, 2007 |
NOKIA CORPORATION Vs. DIRECTOR OF INCOME TAX
|
May 16, 2007 |
NOOR MOHD Vs. STATE NCT OF DELHI
|
October 30, 2007 |
NORTH DELHI POWER LTD Vs. GOVT OF NCT OF DELHI
|
July 2, 2007 |
NORTH DELHI POWER LTD Vs. NATHU RAM
|
October 12, 2007 |
NORTH EASTERN CARRYING CORPORATION LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
August 6, 2007 |
NORTH EASTERN HANDLOOM Vs. SPORTS STATION INDIA PVT LTD
|
May 24, 2007 |
NORTH EASTERN HANDLOOM Vs. SPORTS STATION INDIA PVT LTD
|
July 9, 2007 |
NORTHERN COALFIELDS LTD Vs. HEAVY ENGINEERING CORPN LTD
|
July 10, 2007 |
NTPC LIMITED Vs. AREVA T AND D INDIA LIMITED
|
August 22, 2007 |
O P GUPTA Vs. UNION OF INDIA
|
October 4, 2007 |
O P KOHLI Vs. KRISHAN KUMAR GAUR
|
January 29, 2007 |
O P SHARMA Vs. UNION OF INDIA
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April 20, 2007 |
O.P. ARORA Vs. CHANDER KALA ARORA
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May 16, 2007 |
O.P. INSULATIONS (P) LTD. Vs. MCD
|
April 4, 2007 |
OCEAN STRUCTURES P LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
October 25, 2007 |
OCEANIC DEHYDRATES PVT LTD Vs. UNION OF INDIA
|
March 16, 2007 |
OKASA PHARMA LTD Vs. LILLY ICOS LIC
|
January 29, 2007 |
OKWUN UDENSI Vs. CUSTOMS
|
December 5, 2007 |
OLD NAVY ITM INC Vs. DEEPA SUREKHA
|
November 6, 2007 |
OM KUMARI Vs. SHISH PAL
|
January 18, 2007 |
OM PARKASH Vs. FINANCIAL COMMISSIONER DELHI
|
March 5, 2007 |
OM PARKASH Vs. RAJNI
|
June 13, 2007 |
OM PARKASH Vs. B.S.E.S.
|
February 15, 2007 |
OM PRAKASH Vs. STATE TRADING CORPORATION OF INDIA LTD
|
May 25, 2007 |
OM PRAKASH Vs. MURTI DEVI
|
September 26, 2007 |
OM PRAKASH Vs. M C D
|
September 7, 2007 |
OM PRAKASH @ PRAKASH @ RAJ
S/O SHRI NAGINA RAM
R/O VILL ALIPUR DUMRI
P S RAJA PAKAR Vs. STATE
|
August 20, 2007 |
OM PRAKASH BHALLA Vs. DDA
|
December 14, 2007 |
OM PRAKASH BHOLA Vs. BROKERS AND BROKERS P LTD
|
October 22, 2007 |
OM PRAKASH NAGPAL Vs. PREM PAL ALIAS PREM KUMAR
|
April 27, 2007 |
OM PRAKASH S/O GIAN CHANDRA Vs. DEVENDER SINGH
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November 5, 2007 |
OM PRAKASH SACHDEVA Vs. VIMLA KUMARI SACHDEVA
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May 28, 2007 |
OM PRAKASH SACHDEVA Vs. STATE OF DELHI
|
September 12, 2007 |
OM PRAKASH SARAF Vs. INCOME TAX OFFICER
|
January 11, 2007 |
OM PRAKASH SHRIVASTAV Vs. UNION OF INDIA
|
August 24, 2007 |
OMPRAKASH Vs. D T C
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November 19, 2007 |
OMVATI Vs. SEHDEV SINGH TOMAR
|
July 11, 2007 |
ON TIME TRAVELS PVT. LTD. Vs. MEENA AND ORS.
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November 14, 2007 |
ONKAR DUTTA GUTTI Vs. OFFICIAL LIQUIDATOR
|
October 1, 2007 |
ORCHID ELECTRONICS Vs. VINITEE ELECTRONICS PVT LTD
|
July 10, 2007 |
ORIENTAL BANK OF COMMERCE Vs. AJIT SINGH
|
January 15, 2007 |
ORIENTAL INSURANCE CO Vs. VINOD KUMAR
|
April 23, 2007 |
ORIENTAL INSURANCE CO LIMITED Vs. JYOTI MALHOTRA
|
December 20, 2007 |
ORIENTAL INSURANCE CO LTD Vs. RAJINDER KUMAR & ORS
|
March 1, 2007 |
ORIENTAL INSURANCE CO LTD Vs. RAJWATI DEVI
|
April 18, 2007 |
ORIENTAL INSURANCE CO LTD Vs. SATISH SHARMA
|
May 15, 2007 |
ORIENTAL INSURANCE CO LTD Vs. SATISH SHARMA
|
May 9, 2007 |
ORIENTAL INSURANCE CO LTD Vs. KAMLA DEVI
|
May 11, 2007 |
ORIENTAL INSURANCE CO LTD Vs. VIJAY KUMAR MITTAL
|
May 11, 2007 |
ORIENTAL INSURANCE CO LTD Vs. MEENA KUMARI
|
February 15, 2007 |
ORIENTAL INSURANCE CO LTD Vs. SHOBBHA BALRAM
|
December 20, 2007 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. UNITECH LIMITED
|
August 24, 2007 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MASTER SATISH
|
July 31, 2007 |
ORISSA INDUSTRIES LIMITED Vs. HARDAYAL AND SONS
|
February 20, 2007 |
ORPHIC RESORTS LTD Vs. AEROASTRAL AIR SERVICES PVT LTD
|
August 16, 2007 |
OSWAL AGRO MILLS LIMITED Vs. OSWAL WOOLLEN MILLS LIMITED
|
April 17, 2007 |
OUTDOORS COMMUNICATION Vs. PWD AND MUNICIPAL CORPORATION OF DELHI
|
August 31, 2007 |
P K BISWAS Vs. UNION OF INDIA
|
September 27, 2007 |
P K THIRWANI
S/O LATE SHRI MOTI RAM THIRWANI Vs. C B I
|
August 8, 2007 |
P M SINGH Vs. C B I
|
October 22, 2007 |
P P S BHATIA Vs. MCD
|
August 21, 2007 |
P P SHARMA Vs. RAJDEV SINGH
|
April 21, 2007 |
P R SHARMA Vs. AVNEESH KUMAR
|
January 12, 2007 |
P RAMAN Vs. UNION OF INDIA
|
August 31, 2007 |
P SHRIRAM Vs. IMATION INDIA PVT LTD
|
November 7, 2007 |
P V NARSIMHAN Vs. UOI
|
August 9, 2007 |
P. NAGESWARA RAO Vs. UNION OF INDIA (UOI)
|
March 14, 2007 |
P.K. SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
November 30, 2007 |
P.K. SHARMA & ORS. Vs. STATE OF NCT OF DELHI
|
October 24, 2007 |
P.S. KHANNA Vs. GIFT TAX OFFICER
|
September 10, 2007 |
PACKING PAPER SALES Vs. VEENA LATA KHOSLA
|
March 15, 2007 |
PADMA NAGPAL Vs. BANK OF INDIA
|
August 8, 2007 |
PADMA SHARMA Vs. PUNJAB NATIONAL BANK
|
January 29, 2007 |
PADMINI TECHNOLOGIES LIMITED Vs. NISHITH KUMAR
|
October 3, 2007 |
PAMELA KUMAR Vs. CHANDRASHEKHER
|
July 6, 2007 |
PANDIT CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
July 18, 2007 |
PANDIT DEVI DATT Vs. STATE
|
February 14, 2007 |
PANDIT RAM KARAN MUDGAL Vs. DELHI DEVELOPMENT AUTHORITY AND UNION OF INDIA (UO
|
February 15, 2007 |
PANKAJ KUMAR Vs. STATE OF DELHI
|
March 7, 2007 |
PANKAJ KUMAR BARUA Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
|
August 1, 2007 |
PANKAJ MALHOTRA Vs. STATE OF NCT OF DELHI
|
April 24, 2007 |
PANNA LAL KANOJIA Vs. RAJINDER SINGH SAINI
|
January 2, 2007 |
PANNI LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
May 11, 2007 |
PARAM HANSH MISHRA Vs. UOI
|
August 17, 2007 |
PARAMJIT SINGH Vs. RAJESH KUMAR
|
August 30, 2007 |
PARDEEP GOYAL Vs. ENFORCEMENT DIRECTORATE
|
September 18, 2007 |
PARDEEP GUPTA Vs. STATE OF DELHI
|
September 3, 2007 |
PARIVAR SEVA SANSTHA Vs. M.C.D.
|
May 16, 2007 |
PARKASH @ VIKAS Vs. NARCOTICS CONTROL BUREAU
|
February 15, 2007 |
PARKASH SINGH Vs. THE STATE (NCT OF DELHI)
|
October 1, 2007 |
PARMINDER SINGH Vs. G S BHATIA
|
December 4, 2007 |
PARMJIT SINGH NAYYAR Vs. UOI
|
April 20, 2007 |
PARMOD BAGGA Vs. STATE OF DELHI
|
September 7, 2007 |
PARMOD KUMAR BAJAJ & ANR. Vs. STATE OF MAHARASHTRA & ANR.
|
July 18, 2007 |
PARSHURAM SHAH Vs. GOVT OF NCT OF DELHI
|
September 3, 2007 |
PARVEEN KUMAR Vs. COMMISSIONER OF POLICE
|
July 13, 2007 |
PASUPATI SPINNING AND WEAVING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 6, 2007 |
PATRI ASSOCIATION REGD Vs. MUNICPAL CORPORATION OF DELHI
|
June 11, 2007 |
PAVINDER AHLUWALIA Vs. KOMIL AHLUWALIA
|
September 3, 2007 |
PAWAN GUPTA Vs. PRITPAL SINGH SALUJA
|
September 6, 2007 |
PAWAN JAGGI Vs. STATE OF DELHI
|
September 17, 2007 |
PAWAN KUMAR Vs. STATE OF DELHI
|
January 11, 2007 |
PAWAN KUMAR Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
January 25, 2007 |
PAWAN KUMAR Vs. L R S INSTITUTE OF TUBERCULOSI
|
August 27, 2007 |
PAWAN KUMAR JAIN Vs. SURENDRA NATH JAIN
|
July 6, 2007 |
PAWAN SHARMA Vs. UNION OF INDIA
|
November 21, 2007 |
PAWAN YADAV Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 13, 2007 |
PEARSON EDUCATION INC Vs. PRENTICE HALL OF INDIA PVT LTD
|
May 24, 2007 |
PEERASWMI Vs. STATE NCT OF DELHI
|
April 3, 2007 |
PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD Vs. PUNJAB & SINDH BANK
|
August 7, 2007 |
PEERLESS GENERAL FINANCE AND
INVESTMENT COMPANY LI Vs. BHASIN ASSOCIATES LIMITED
|
July 12, 2007 |
PENORAMA OVERSEAS PVT LTD Vs. GRASIM INDUSTRIES LTD
|
February 23, 2007 |
PEPSI FOOD PVT LTD Vs. EXPORT INSPECTION AGENCY
|
April 18, 2007 |
PEPSICO INC Vs. SUNRISE BEVERAGES
|
August 14, 2007 |
PERDEEP KUMAR KAPIL Vs. UNION OF INDIA
|
October 31, 2007 |
PERFETTI VAN MELLE INDIA (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 8, 2007 |
PERFETTI VAN MELLE INDIA P LTD Vs. COMMISSIONER OF INCOME TAX
|
April 30, 2007 |
PERMESH KUMAR Vs. GOVT OF NCT OF DELHI
|
July 6, 2007 |
PFIZER INC Vs. PIFER PHARMACEUTICALS PVT LTD
|
April 17, 2007 |
PFIZER PRODUCTS INC Vs. RAJESH CHOPRA
|
May 31, 2007 |
PHOOL CHAND Vs. STATE NCT OF DELHI
|
September 26, 2007 |
PHOOLA KAUL Vs. STATE
|
September 27, 2007 |
PHOOLPATI Vs. UOI
|
July 2, 2007 |
PIARA SINGH Vs. STATE OF DELHI
|
March 1, 2007 |
PIK UP IGNITION SWITCHES PVT LTD Vs. OFFICE OF LABOUR COMMISSIONER
|
October 29, 2007 |
PIK UP IGNITION SWITCHES PVT LTD Vs. OFFICE OF LABOUR COMMISSIONER
|
October 19, 2007 |
PINAKI GHOSH Vs. INTERNATION AIRPORT AUTHORITY OF INDIA
|
September 21, 2007 |
PINTOO KUMAR Vs. UNION OF INDIA
|
September 17, 2007 |
PIYUSH SAXENA Vs. ENFORCEMENT DIRECTORATE
|
December 17, 2007 |
POLAR INDUSTRIES LTD Vs. RUCHI STRIPS AND ALLOYS LTD
|
September 20, 2007 |
POLO AMUSEMENT PARK LTD Vs. EPF APPLT TRIBUNAL
|
November 29, 2007 |
POONA RADIOLOGY SERVICES PRIVATE LTD. Vs. PHILIPS ELECTRONICS INDIA LTD.
|
August 31, 2007 |
POONAM GARG Vs. UNION OF INDIA
|
July 10, 2007 |
POONAM KHANNA Vs. STATE OF DELHI
|
January 3, 2007 |
POONAM KHATTAR Vs. LIC OF INDIA
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September 25, 2007 |
POONAM MALHOTRA Vs. ARYA MODEL SCHOOL
|
May 9, 2007 |
PRABHA MANCHANDA Vs. KAWALJIT KAPOOR @ RANI
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May 21, 2007 |
PRABHAKAR Vs. STATE OF DELHI NCT OF DELHI
|
October 24, 2007 |
PRADEEP AGGARWAL Vs. SANJEEV MATHUR
|
July 20, 2007 |
PRADEEP BHALLA Vs. SANGEETA
|
February 27, 2007 |
PRADEEP KUMAR Vs. M C D
|
February 26, 2007 |
PRADEEP KUMAR JAIN Vs. UNION OF INDIA
|
April 17, 2007 |
PRADEEP SINGH Vs. STATE OF NCT OF DELHI
|
October 8, 2007 |
PRADUMAN KR. SHARMA Vs. CBI
|
July 30, 2007 |
PRAKASH CHAND KAPOOR Vs. UNION OF INDIA
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February 28, 2007 |
PRAKASH CHANDRA Vs. GURU GOBIND SINGH INDRAPRASTHA
|
December 3, 2007 |
PRAKASH KAUR Vs. K G RINGSHIA
|
July 20, 2007 |
PRAKASH KUMAR SAINI Vs. M C D
|
February 6, 2007 |
PRAMOD Vs. STATE OF DELHI
|
August 27, 2007 |
PRAMOD BAJAJ Vs. G D L LEASING FINANCE LTD
|
September 17, 2007 |
PRAMOD CHAUDHARY @ PAMMY Vs. THE STATE (GOVT OF NCT OF DELHI)
|
November 7, 2007 |
PRAMOD GIRI Vs. UOI
|
July 18, 2007 |
PRAMOD GIRI Vs. UOI
|
August 18, 2007 |
PRAMOD JAIN Vs. DELHI POLLUTION CONTROL COMMITTEE
|
August 14, 2007 |
PRAMOD KUMAR Vs. S C E R T
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October 29, 2007 |
PRAMOD KUMAR Vs. STATE GNCT OF DELHI
|
March 16, 2007 |
PRAMOD KUMAR GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 30, 2007 |
PRASHANT MANCHANDA Vs. GOVERNOR OF DELHI
|
March 30, 2007 |
PRASHANT VATS Vs. UNIVERSITY OF DELHI
|
February 16, 2007 |
PRASHANT VATS Vs. UNIVERSITY OF DELHI AND ANR
|
February 26, 2007 |
PRATAP BHANU Vs. CHAIRMAN MODISTONE
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March 1, 2007 |
PRATAP SINGH PUNDIR Vs. UOI
|
August 7, 2007 |
PRATIMA SETH Vs. MANAGEMENT OF ANSAL PROPERTIES AND INDUSTRIES LTD
|
February 2, 2007 |
PRATIMA SHARMA Vs. CARTEL FINANCE AND INVESTMENTS PVT LTD
|
October 24, 2007 |
PRAVEEN GROVER Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 1, 2007 |
PRAVEEN KUMAR Vs. SUNDER SINGH MAKKAR
|
September 27, 2007 |
PRAVEEN KUMAR Vs. STATE OF DELHI
|
October 8, 2007 |
PRAVEEN KUMAR Vs. STATE
|
September 17, 2007 |
PRAVEEN KUMAR BABBAR Vs. HIGH COURT OF DELHI
|
August 27, 2007 |
PRAVEEN KURELE Vs. DIRECTORATE GENERAL OF C. EX. INTELLIGENCE
|
December 6, 2007 |
PRAVEEN MITTAL Vs. STATE OF DELHI
|
July 3, 2007 |
PRAVEEN SHARMA Vs. U P S C
|
June 20, 2007 |
PRAVESH KUMAR GANDHI Vs. RAJ RANI GANDHI
|
May 21, 2007 |
PRECISION ELECTRONICS LTD Vs. DY COMMISSION OF INCOME TAX
|
May 2, 2007 |
PREETI SUPARIA COMPANY Vs. NARAIN DASS TULSANI
|
December 17, 2007 |
PREM Vs. CHIRAG BOUTIQUE
|
December 4, 2007 |
PREM CHAND Vs. UOI
|
July 9, 2007 |
PREM KUMAR Vs. INDIAN ROAD CONSTRUCTION COMPANY LTD
|
September 28, 2007 |
PREM LATA Vs. GOVT OF NCT OF DELHI
|
May 9, 2007 |
PREM NARAIN MISRA Vs. FAIRE BROTHERS EXPORT AND IMPORT LTD
|
July 12, 2007 |
PREM SINGH ALIAS FAUZI Vs. STATE OF DELHI
|
May 22, 2007 |
PREM SINGH NEGI Vs. STATE
|
October 11, 2007 |
PREMJIT KAUR TAKHI Vs. HINDUSTAN PAPER CORP TD
|
May 29, 2007 |
PREMVATI Vs. BHAGWATI DEVI
|
September 24, 2007 |
PRESTIGE HOUSEWARES LTD Vs. DINESH GUPTA
|
January 29, 2007 |
PRESTOLITE OF INDIA LTD. Vs. GENERAL INSURANCE CORP. OF INDIA
|
December 3, 2007 |
PRITAM KUMAR Vs. STATE NCT OF DELHI
|
July 17, 2007 |
PRITHVI SINGH Vs. DELHI TRANSPORT CORPORATION
|
January 10, 2007 |
PRITPAL SINGH Vs. DELHI METRO RAIL CORPORATION LTD
|
February 19, 2007 |
PRIYA GUPTA Vs. STATE OF DELHI
|
April 20, 2007 |
PRIYA GUPTA @ KOCHAR AND ORS Vs. STATE
|
May 25, 2007 |
PRIYANKA BATRA Vs. SANDEEP GROVER
|
September 20, 2007 |
PROF RAM PRAKASH Vs. D D A
|
August 17, 2007 |
PROFESSOR RAMESH CHANDRA Vs. UNIVERSITY OF DELHI
|
May 4, 2007 |
PROMILA MEHRA Vs. J K MEHRA
|
July 25, 2007 |
PROMOD KUMAR Vs. UOI
|
October 30, 2007 |
PRUDENTIAL SPINNERS LTD Vs. EMPLOYEES P F APPELLATE TRIBUNAL
|
February 9, 2007 |
PT. KANAHYA LAL PUNJ CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX (EXEMPTION)
|
May 14, 2007 |
PUHAZH G P Vs. JAWAHARLAL NEHRU UNIVERSITY, REPRESENTED BY THE VI
|
April 16, 2007 |
PUJA DEWAN Vs. NATIONAL BOARD OF EXMINATIONS
|
September 3, 2007 |
PUKRAJ GANESHMAL JAIN Vs. ENFORCEMENT DIRECTORATE
|
November 26, 2007 |
PUNCHIP ASSOCIATES Vs. RAJDEV SINGH
|
July 30, 2007 |
PUNEET KUMAR GROVER Vs. STATE
|
July 3, 2007 |
PUNJAB NATIONAL BANK Vs. LEO ELECTRONICS AND ALLIED INDUSTRIES
|
January 19, 2007 |
PUNJAB NATIONAL BANK Vs. CHANDER MOHAN OBEROI
|
March 15, 2007 |
PUNJAB NATIONAL BANK Vs. R K JAIN
|
September 17, 2007 |
PUNJAB NATIONAL BANK Vs. RIVIERA APARTMENTS PVT LTD
|
April 23, 2007 |
PUNJAB STATE ELECTRICITY BOARD Vs. VEE KAY GENERAL INDUSTRIES
|
August 6, 2007 |
PURAN MAL AND SONS Vs. UNION OF INDIA
|
October 24, 2007 |
PURE PHARMA LTD. Vs. UNION OF INDIA
|
September 13, 2007 |
PUROLATOR INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2007 |
PURSHOTTAM Vs. DELHI DEVELOPMENT AUTHORITY
|
April 20, 2007 |
PURUSHOTTAM ALIAS BALLO Vs. STATE N C T OF DELHI
|
September 17, 2007 |
PUSHKAR PAINT INDUSTRIES Vs. UNION OF INDIA
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August 7, 2007 |
PUSHPA BUILDERS LIMITED Vs. N K VERMA
|
July 19, 2007 |
PUSHPA DEVI Vs. UNITED INDIA INSURANCE CO LTD
|
January 17, 2007 |
PUSHPA RANI JAGGI Vs. DWARKA DASS
|
January 4, 2007 |
PUSHPA SHARMA Vs. V V GUJRAL
|
October 11, 2007 |
PYARE LAL Vs. NEW DELHI MUNICIPAL COMMITTEE
|
December 7, 2007 |
QRG ENTERPRISES Vs. SURENDRA ELECTRICALS
|
September 12, 2007 |
R B ARORA Vs. STATE
|
November 30, 2007 |
R B MULCHANDANI Vs. N B MULCHANDANI
|
May 25, 2007 |
R BASU Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
June 4, 2007 |
R C GOEL Vs. I R C T C LIMITED
|
June 12, 2007 |
R C KAUSHAL Vs. DDA
|
March 19, 2007 |
R D GUPTA Vs. STATE OF THRU C B I
|
May 19, 2007 |
R D SAXENA Vs. LT GOVERNOR OF DELHI
|
September 21, 2007 |
R G SOFTDRINKS P LIMITED Vs. OFFICIAL LIQUIDATOR
|
September 21, 2007 |
R K AGGARWAL Vs. P O INDUSTRIAL TRIBUNAL
|
August 29, 2007 |
R K AJMANI Vs. UNION OF INDIA
|
October 31, 2007 |
R K AJMANI Vs. UNION OF INDIA
|
November 30, 2007 |
R K ANAND Vs. STATE OF DELHI
|
March 16, 2007 |
R K HOSIERY Vs. DELHI POLLUTION CONTROL COMMITTEE
|
August 24, 2007 |
R K INDUSTRIES Vs. DELHI DEVELOPMENT AUTHORITY
|
August 3, 2007 |
R K SANGWAN Vs. STATE OF NCT OF DELHI
|
September 21, 2007 |
R K SARAF Vs. ASSISTANT REGISTRAR OF TRADE MARKS
|
December 3, 2007 |
R K SEHGAL Vs. UNION OF INDIA
|
August 14, 2007 |
R N BARANWAL Vs. STATE NCT OF DELHI
|
January 19, 2007 |
R P ANAND Vs. D D A
|
September 14, 2007 |
R P BIDANI Vs. HINDUSTAN LEVER LTD
|
May 7, 2007 |
R P BOHOT Vs. GARRISON ENGINEER
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February 12, 2007 |
R P GUPTA Vs. STATE NCT OF DELHI
|
May 21, 2007 |
R P SINGH Vs. UNION OF INDIA
|
January 19, 2007 |
R S BUDHWAR Vs. UNION OF INDIA
|
April 20, 2007 |
R S DHULL Vs. STATE OF HARYANA
|
July 27, 2007 |
R S RAUTELA Vs. STATE NCT OF DELHI
|
August 13, 2007 |
R S SALES CORPORATION Vs. EASTERN MEDIKIT LTD
|
February 1, 2007 |
R T PAPER BOARD LTD Vs. CENTRAL EXCISE
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February 2, 2007 |
R. PRASAD AND ORS. Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
January 16, 2007 |
R.C. GOEL Vs. INDIAN RAILWAYS CATERING & TOURISM CORPORATION
|
May 28, 2007 |
R.C. GUPTA Vs. COMMISSIONER OF INCOME TAX
|
September 3, 2007 |
R.K. BHANDARI Vs. SATISH JASSAL
|
August 3, 2007 |
R.K. MITTAL Vs. COMMISSIONER OF INCOME TAX
|
November 13, 2007 |
R.K. NAYAR Vs. BSES RAJDHANI POWER LTD.
|
April 18, 2007 |
R.K. SILK MILLS (INDIA) LIMITED Vs. NATIONAL INSURANCE COMPANY LTD.
|
November 28, 2007 |
R.K.K.R. STEEL LTD Vs. NORTHERN STEEL AND GENERAL MILLS
|
March 22, 2007 |
R.L. VERMA Vs. J.K. VERMA
|
November 20, 2007 |
R.N.J. EXPORTS PVT. LTD. Vs. UNION OF INDIA
|
April 19, 2007 |
R.R CONSTRUCTIONS Vs. ANN CO-OPERATIVE GROUP HOUSING SOCIETY
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December 28, 2007 |
R.S. MISRA Vs. UNION OF INDIA
|
September 19, 2007 |
RAAMRAJ KALA MANDIR Vs. NAHATA LIMITED
|
September 17, 2007 |
RABI SHANKER SEN GUPTA Vs. ITDC
|
August 20, 2007 |
RABINDER SINGH Vs. STATE OF DELHI
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October 9, 2007 |
RADHEY SHARMA Vs. C.B.I.
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April 23, 2007 |
RADHEY SHYAM Vs. STATE N C T OF DELHI
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August 14, 2007 |
RADIO TODAY BROADCASTING LTD Vs. MINISTRY OF INFORMATION AND BROADCASTING
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December 20, 2007 |
RAFI MOHD Vs. UNION OF INDIA
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September 7, 2007 |
RAGHAV KUMAR SINGH Vs. UNION OF INDIA
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March 22, 2007 |
RAGHU NAYYAR Vs. MUNICIPAL CORPORATION OF DELHI
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July 6, 2007 |
RAGHU RAJ SINGH CHAUHAN Vs. UOI
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April 17, 2007 |
RAGHUBIR SINGH Vs. UNION OF INDIA
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January 12, 2007 |
RAGHUBIR SINGH Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES
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August 17, 2007 |
RAGHUBIR SINGH Vs. DELHI METRO RAIL CORPORATION LTD.
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February 19, 2007 |
RAGHUBIR SINGH AND ORS. Vs. STATE (NCT OF DELHI)
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February 13, 2007 |
RAGHUKUL TILAK Vs. UOI
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May 31, 2007 |
RAGHUNATH ALIAS RAGHU ALIAS MANGE Vs. STATE OF DELHI
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March 6, 2007 |
RAHUL GUPTA Vs. ORIENTAL INSURANCE CO LTD
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November 5, 2007 |
RAHUL RANJAN Vs. UNION OF INDIA
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August 17, 2007 |
RAHUL RISHI Vs. UNION OF INDIA
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October 5, 2007 |
RAJ CHOPRA Vs. STATE OF NCT DELHI
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September 3, 2007 |
RAJ DEVI Vs. UOI
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July 31, 2007 |
RAJ ELECTRICALS Vs. BSES RAJDHANI POWER LTD
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July 16, 2007 |
RAJ KARAN Vs. LAND & BUILDING DEPARTMENT
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October 22, 2007 |
RAJ KUMAR Vs. DELHI TRANSPORT CORPORATION
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September 20, 2007 |
RAJ KUMAR Vs. UNION OF INDIA
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July 9, 2007 |
RAJ KUMAR Vs. STATE (NCT OF DELHI)
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March 26, 2007 |
RAJ KUMAR GUPTA Vs. BARNES INVESTMENTS LIMITED
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November 14, 2007 |
RAJ KUMAR HOSIERY Vs. DELHI POLLUTION CONTROL COMMITTEE
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August 24, 2007 |
RAJ KUMAR KHURANA Vs. STATE NCT OF DELHI
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September 18, 2007 |
RAJ KUMARI Vs. S C E H
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July 25, 2007 |
RAJ NAVINDER PAL Vs. STATE OF DELHI
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August 8, 2007 |
RAJ PAL SINGH Vs. UOI
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January 25, 2007 |
RAJ PREM MALIK Vs. GAMBHIR SINGH
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February 26, 2007 |
RAJ RANI Vs. GURU TRG BAHADUR HOSPITAL
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March 16, 2007 |
RAJ RANI Vs. GURU TEG BAHADUR HOSP
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April 16, 2007 |
RAJ RANI Vs. STATE OF DELHI
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August 2, 2007 |
RAJ RANI Vs. VED PRAKASH
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September 27, 2007 |
RAJ ROOP Vs. RAJENDER SINGH
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July 16, 2007 |
RAJ SINGH Vs. STATE OF DELHI
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March 14, 2007 |
RAJ SINGH Vs. SAMEY SINGH
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July 31, 2007 |
RAJ SINGH TOOFAN Vs. STATE
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February 19, 2007 |
RAJAN JAIN Vs. RAJ KISHORE GUPTA
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December 19, 2007 |
RAJAN KAKAR Vs. VIJAYA BANK
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September 5, 2007 |
RAJAN KUMAR Vs. DCM SHRIRAM CONSOLIDATED LTD
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November 29, 2007 |
RAJAT TANEJA Vs. HARMEETA SINGH
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July 25, 2007 |
RAJBIR SINGH Vs. D D A
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March 7, 2007 |
RAJDHANI COLD STORAGE PVT LTD Vs. PUNJAB AND SIND BANK
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August 8, 2007 |
RAJDHANI ENTERPRISES Vs. STATE
|
August 20, 2007 |
RAJDHANI MOTOR TRAINING SCHOOL WELFARE SOCIETY Vs. COMMISSIONER CUM SECRETARY TRANSPORT
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April 17, 2007 |
RAJDHANI PARK KALYAN KARINI SAMITI Vs. FINANCIAL COMMISSIONER
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June 15, 2007 |
RAJEEV AGGARWAL Vs. STATE (NCT OF DELHI)
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November 2, 2007 |
RAJEEV GUPTA Vs. STATE OF DELHI
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October 1, 2007 |
RAJEEV K GOEL Vs. NARAYAN D KOTLIA
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September 24, 2007 |
RAJEEV KUMAR BANSAL Vs. DIRECTOR GENERAL S S B
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March 19, 2007 |
RAJEEV SHARMA Vs. STATE OF DELHI
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September 27, 2007 |
RAJEEV TANDON Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 13, 2007 |
RAJEEV VERMA Vs. UNION OF INDIA
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January 2, 2007 |
RAJENDER Vs. BSES RAJDHANI POWER LTD
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January 11, 2007 |
RAJENDER JAIN Vs. PRAVEEN JAIN
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August 24, 2007 |
RAJENDER JAIN Vs. STATE OF DELHI
|
July 24, 2007 |
RAJENDER JAIN Vs. PARVEEN KUMAR
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July 6, 2007 |
RAJENDER KUMAR Vs. STATE OF NCT OF DELHI
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October 1, 2007 |
RAJENDER KUMAR Vs. DEEPAK MAKWANA
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May 28, 2007 |
RAJENDER KUMAR JAIN Vs. STATE
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January 24, 2007 |
RAJENDER KUMAR SAXENA Vs. UNION OF INDIA
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April 30, 2007 |
RAJENDER SINGH Vs. STATE OF NCT OF DELHI
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October 3, 2007 |
RAJENDER SINGH Vs. UOI
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August 17, 2007 |
RAJENDRA COOP G H SOCY LTD Vs. D D A
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September 7, 2007 |
RAJENDRA GROVER Vs. AIR INDIA LTD
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October 8, 2007 |
RAJENDRA SINGH Vs. UOI
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July 25, 2007 |
RAJESH ALIAS RAJU Vs. STATE OF DELHI
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September 11, 2007 |
RAJESH BHALLA Vs. N D M C
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October 1, 2007 |
RAJESH BHARDWAJ Vs. STATE
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August 29, 2007 |
RAJESH BHASIN Vs. PUNJAB NATIONAL BANK
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November 20, 2007 |
RAJESH DALAL Vs. STATE GOVT OF N C T OF DELHI
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October 4, 2007 |
RAJESH DHINGRA Vs. STATE OF DELHI
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October 22, 2007 |
RAJESH GUPTA Vs. JANAK PURI CLUB REGISTERED
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July 26, 2007 |
RAJESH KAROL Vs. UNION OF INDIA
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August 6, 2007 |
RAJESH KUMAR Vs. STATE OF DELHI
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July 18, 2007 |
RAJESH KUMAR Vs. UOI
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December 7, 2007 |
RAJESH KUMAR Vs. UNION OF INDIA
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February 20, 2007 |
RAJESH KUMAR ALIAS RAJU Vs. STATE DELHI ADMN
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February 21, 2007 |
RAJESH KUMAR YADAV Vs. UNION OF INDIA
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July 9, 2007 |
RAJESH SAINI Vs. BEENA DEVI
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January 3, 2007 |
RAJESH SHARMA Vs. KRISHAN KUMAR SHARMA
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July 2, 2007 |
RAJESH SHARMA Vs. KRISHAN KUMAR SHARMA
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July 5, 2007 |
RAJESH SINDHWANI Vs. D R KOCHHAR
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July 23, 2007 |
RAJESHWAR SINGH NEGI Vs. UNION OF INDIA
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January 11, 2007 |
RAJESWAR SINGHAL Vs. CBI
|
July 6, 2007 |
RAJIB MUKHOPADHYAYA Vs. REGISTRAR COOPERATIVE SOCIETIES
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July 2, 2007 |
RAJIB MUKHOPADHYAYA Vs. REGISTRAR CORPORATIVE SOCIETIES
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June 2, 2007 |
RAJINDER BAJAJ Vs. INDIAN TANNING INDUSTRIES
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December 17, 2007 |
RAJINDER KUMAR AGGARWAL Vs. UNION OF INIDA
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July 9, 2007 |
RAJINDER KUMAR AGGARWAL Vs. UOI
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November 29, 2007 |
RAJINDER KUMAR MADHUKAR Vs. KUSUM LATA
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May 16, 2007 |
RAJINDER KUMAR MITTAL Vs. GOVT OF NCT OF DELHI
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July 16, 2007 |
RAJINDER KUMAR SHARMA Vs. UNION OF INDIA
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April 24, 2007 |
RAJINDER KUMAR SHARMA AND ANR Vs. THE STATE AND ANR
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February 26, 2007 |
RAJINDER SEHRAWAT Vs. NOIDA FABRICATORS AND ENGINEERS P. LTD.
|
November 30, 2007 |
RAJINDER SINGH Vs. UNION OF INDIA
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March 9, 2007 |
RAJINDER SINGH Vs. DAYAWATI
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May 10, 2007 |
RAJINDER SINGH Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
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August 17, 2007 |
RAJIV BALI Vs. STATE GOVT OF NCT DELHI
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August 30, 2007 |
RAJIV KUMAR Vs. UNION OF INDIA
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September 24, 2007 |
RAJIV MEHRA AND ANR. Vs. STATE AND ORS.
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July 30, 2007 |
RAJIV SHETTY Vs. STATE OF DELHI
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October 1, 2007 |
RAJNI BHARGAVA Vs. THE STATE OF NCT OF DELHI.
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December 5, 2007 |
RAJPAL BAJAJ Vs. DDA
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September 6, 2007 |
RAJPAL SINGH Vs. HONBLE DELHI HIGH COURT
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July 13, 2007 |
RAJPAL YADAV Vs. STATE OF DELHI
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September 26, 2007 |
RAJPATI Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION
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March 13, 2007 |
RAJU Vs. STATE OF NCT DELHI
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February 19, 2007 |
RAJUDDIN Vs. JAMIA MILLIA ISLAMIA
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April 4, 2007 |
RAJVIR SINGH Vs. S S C AND ORS
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March 7, 2007 |
RAKA SINGHAL Vs. PUSHPA BUILDERS LTD
|
May 25, 2007 |
RAKESH AGARWAL Vs. UNION OF INDIA
|
October 10, 2007 |
RAKESH BALA ANEJA Vs. SUSHIL BAJAJ
|
July 25, 2007 |
RAKESH BHASIN Vs. NEETA NAYYAR
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October 9, 2007 |
RAKESH BISHT Vs. CENTRAL BUREAU OF INVESTIGATION
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January 3, 2007 |
RAKESH CHANDOK Vs. HARBANS KAUR
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April 30, 2007 |
RAKESH KALIA Vs. INCOME TAX OFFICER
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May 2, 2007 |
RAKESH KUMAR Vs. STATE OF DELHI
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May 31, 2007 |
RAKESH KUMAR ALIAS MUKRI Vs. STATE OF N C T OF DELHI
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May 17, 2007 |
RAKESH KUMAR BHARDWAJ Vs. D D A
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September 24, 2007 |
RAKESH KUMAR GUPTA Vs. UMESH KUMAR GUPTA
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September 3, 2007 |
RAKESH KUMAR JAIN Vs. STATE
|
August 8, 2007 |
RAKESH KUMAR VERMA Vs. RAVI KUMAR
|
March 9, 2007 |
RAKESH NIGAM Vs. STATE OF NCT OF DELHI
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October 9, 2007 |
RAKESH SARAHA Vs. STATE
|
December 14, 2007 |
RAKHI RUGHWANI Vs. UNION OF INDIA
|
July 9, 2007 |
RAM AVTAR Vs. DAVINDER SINGH
|
November 26, 2007 |
RAM AVTAR Vs. DELHI FLOUR MILLS CO. LTD.
|
November 7, 2007 |
RAM AVTAR TYAGI Vs. STATE OF DELHI
|
October 5, 2007 |
RAM AVTAR TYAGI Vs. STATE
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October 1, 2007 |
RAM BHAWAN Vs. N.D.M.C.
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February 13, 2007 |
RAM CHANDER SHARMA Vs. SUSHIL KUMAR JAIN
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March 6, 2007 |
RAM CHANDRA SABHARWAL Vs. SATISH CHANDRA SABHARWAL
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September 30, 2007 |
RAM CHARAN GUPTA Vs. UNION OF INDIA
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October 29, 2007 |
RAM DASS Vs. STATE OF DELHI
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October 3, 2007 |
RAM DEV TYAGI Vs. AKHTAR
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May 25, 2007 |
RAM DHARI VATS Vs. DEPUTY GENERAL MANAGER
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October 1, 2007 |
RAM GOPAL Vs. SUNDER LAL
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July 19, 2007 |
RAM GOPAL TRADERS Vs. DELHI AGRICULTURAL MARKETING BOARD
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December 14, 2007 |
RAM KALA WIDOW Vs. UNION OF INDIA
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March 9, 2007 |
RAM KISHORE Vs. MUNICIPAL CORPORATION OF DELHI
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July 18, 2007 |
RAM KISHORE @ CHHOTU Vs. STATE OF N C T OF DELHI
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November 5, 2007 |
RAM KUMAR Vs. STATE NCT OF DELHI
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July 23, 2007 |
RAM KUMAR Vs. SHARDA RANI
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March 1, 2007 |
RAM KUMAR Vs. RAVINDER KUMAR GULATI
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January 17, 2007 |
RAM MEHAR KAUSHIK Vs. MCD
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July 31, 2007 |
RAM NARAIN Vs. STATE OF DELHI
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September 26, 2007 |
RAM NARAIN Vs. MANAGEMENT OF DELHI STATE CIVIL SUPPLIES CORPORATION LTD
|
March 21, 2007 |
RAM NARAIN ARORA Vs. DRUG CONTROLLER NCT OF DELHI
|
March 13, 2007 |
RAM NARAIN ARORA Vs. STATE OF DELHI
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May 28, 2007 |
RAM NARAIN JHA Vs. T M APARTMENTS PVT LTD
|
November 30, 2007 |
RAM NATHAND ORS Vs. THESTATE
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December 31, 2007 |
RAM NIWAS Vs. PITAMBER SINGH
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September 19, 2007 |
RAM NIWAS Vs. PITAMBER SINGH
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September 17, 2007 |
RAM NIWAS Vs. LT GOVERNOR
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July 13, 2007 |
RAM NIWAS Vs. D D A
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January 25, 2007 |
RAM NIWAS JAIN Vs. CENTRAL GOVT HEALTH SCHEME
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February 28, 2007 |
RAM NIWAS TYAGI Vs. STATE OF DELHI
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July 13, 2007 |
RAM PHAL AND ANR., PREM SINGH AND RAJBIR SINGH Vs. D.T.C.
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March 14, 2007 |
RAM PHAL VERMA Vs. SCOOTERS INDIA LTD
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May 23, 2007 |
RAM PRAKASH Vs. D D A
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August 17, 2007 |
RAM PRAKASH Vs. STATE
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February 19, 2007 |
RAM PRAKASH KATHURIA Vs. VED PRAKASH KATHURIA
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April 20, 2007 |
RAM PRAKASH SHARMA Vs. KHILLU RAM
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January 25, 2007 |
RAM PRAKASH SHARMA Vs. KHILLU RAM
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January 12, 2007 |
RAM PRASAD Vs. GOVT. OF N.C.T. OF DELHI
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October 22, 2007 |
RAM PRASAD Vs. UNION OF INDIA
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August 24, 2007 |
RAM PYARE Vs. INDUSTRIAL TRIBUNAL
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December 13, 2007 |
RAM SETHI Vs. BCC PROPERITIES PVT LTD
|
September 11, 2007 |
RAMA BERI Vs. STATE
|
October 12, 2007 |
RAMA SARAF Vs. STATE OF DELHI
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March 16, 2007 |
RAMA SHANKAR SHARMA Vs. UNION OF INDIA
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November 15, 2007 |
RAMAJI LAL Vs. AMIT VED
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September 7, 2007 |
RAMASU HYDRAULICS Vs. RAJ KISHORE MISHRA
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September 26, 2007 |
RAMEHAR & ORS Vs. VINOD KUMAR & ORS
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December 7, 2007 |
RAMESH Vs. NAND LAL
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July 6, 2007 |
RAMESH CHAND Vs. DELHI TRANSPORT CORPORATION
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May 29, 2007 |
RAMESH CHAND SHARMA Vs. LT GOVERNOR
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October 12, 2007 |
RAMESH CHAND TRIPATHI Vs. LILY JOSHI
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May 14, 2007 |
RAMESH CHANDER Vs. ADMINISTRATIVE CIVIL JUDGE AND ANOTHER
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March 8, 2007 |
RAMESH CHANDER Vs. RAJENDER PRASAD
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November 12, 2007 |
RAMESH DUTTA Vs. STATE ELECTION COMMISSION
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March 6, 2007 |
RAMESH KUMAR Vs. YASHPAL BATRA
|
July 11, 2007 |
RAMESH KUMAR Vs. DTC
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May 15, 2007 |
RAMESH KUMAR Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK
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April 16, 2007 |
RAMESH KUMAR Vs. DELHI TRANSPORT CORPORATION
|
May 31, 2007 |
RAMESH KUMAR Vs. GOVT OF NCT OF DELHI
|
July 3, 2007 |
RAMESH KUMAR Vs. D S I D C DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
March 13, 2007 |
RAMESH KUMAR Vs. UNION OF INDIA
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January 11, 2007 |
RAMESH KUMAR Vs. UNION OF INDIA
|
September 6, 2007 |
RAMESH SINGH Vs. SATISH CHAND SINGHAL
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September 10, 2007 |
RAMESHWAR Vs. STATE OF DELHI
|
May 17, 2007 |
RAMESHWAR DAYAL Vs. PRESIDING OFFICER LABOUR COURT NO VI
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April 3, 2007 |
RAMJAS COLLEGE Vs. PRESIDING OFFICER
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February 8, 2007 |
RAMKRISHAN SHASTRI Vs. D D A
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February 6, 2007 |
RAMPAL SINGH Vs. UNION OF INDIA
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January 11, 2007 |
RAN SINGH ALIAS RAM SINGH Vs. STATE OF DELHI
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April 30, 2007 |
RANBAXY LABORATORIES LTD Vs. PE MM SP ZO O
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October 9, 2007 |
RANBIR SINGH Vs. STATE OF DELHI
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February 28, 2007 |
RANBIR SINGH Vs. D D A
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December 17, 2007 |
RANBIR SINGH RATHAUR Vs. UNION OF INDIA & ORS
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December 20, 2007 |
RANDHIR SINGH Vs. N C T OF DELHI
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October 5, 2007 |
RANJAN DWIVEDI Vs. C B I THR THE DIRECTOR GENERAL
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November 15, 2007 |
RANJANA Vs. TEJ BHAN SHARMA
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April 23, 2007 |
RANJANA NARAYAN Vs. BAL SAHYOG
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February 20, 2007 |
RANJEET KAUR Vs. STATE OF DELHI
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October 5, 2007 |
RAS BIHARI BANSAL PROP BANSAL AND CO Vs. COMMISSIOENR OF INCOME TAX
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April 30, 2007 |
RASEEL G ANSAL Vs. SATYA SHEEL
|
July 10, 2007 |
RASEEL G ANSAL Vs. SATYA SHEEL
|
June 10, 2007 |
RASHEED MASOOD Vs. CENTRAL BUREAU OF INVESTIGATION
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May 25, 2007 |
RASHEEDA BEGUM Vs. DTC
|
December 20, 2007 |
RASHTRIYA MAHILA KOSH Vs. DALE VIEW
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February 19, 2007 |
RATANVIR SINGH Vs. STATE OF NCT OF DELHI
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October 22, 2007 |
RATHI BARS LTD Vs. DEEPAK CASTING LTD
|
January 29, 2007 |
RATI RAM Vs. UNION OF INDIA
|
August 17, 2007 |
RATI RAM S/O MANGI RAM Vs. MANAGEMENT OF ITDC JEEVAN VIHAR BUILDING,
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July 5, 2007 |
RATNA COMMERCIAL ENTERPRISES LTD Vs. VASUTECH LTD
|
June 15, 2007 |
RATTAN KAUR Vs. DELHI DEVELOPMENT AUTHORITY
|
July 26, 2007 |
RATTAN LAL GUPTA Vs. MANAGEMENT OF BIRLA TEXTILE MILLS
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January 19, 2007 |
RATTAN SINGH Vs. CHAIRMAN MANAGING DIRECTOR DTC
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October 29, 2007 |
RATTAN SINGH ASSOCIATES P LTD Vs. GILL POWER GENERATION COMPANY PVT LIMITED
|
January 4, 2007 |
RAVI DHINGRA Vs. SANGEETA DHINGRA
|
October 3, 2007 |
RAVI INDER SINGH Vs. AAIFR
|
August 24, 2007 |
RAVI KUMAR ALIAS SONU ALIAS CHANDU Vs. STATE N C T OF DELHI
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April 24, 2007 |
RAVI LAL PATEL SAW MILLS Vs. DELHI DEVELOPMENT AUTHORITY
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July 27, 2007 |
RAVI PRAKASH SINGH Vs. SUGAR LIMITED
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July 12, 2007 |
RAVI SHANKAR RAVI S/O LATE SH J N DAS Vs. STATE
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August 21, 2007 |
RAVINDER Vs. VIRENDER SINGH
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March 15, 2007 |
RAVINDER Vs. VIRENDER SINGH
|
August 7, 2007 |
RAVINDER GOEL Vs. STATE OF DELHI
|
January 23, 2007 |
RAVINDER KUMAR Vs. STATE DELHI ADMN
|
September 17, 2007 |
RAVINDER KUMAR ALIAS RAVI Vs. STATE OF DELHI
|
September 25, 2007 |
RAVINDER KUMAR ALIAS RAVI Vs. STATE GNCT OF DELHI
|
October 22, 2007 |
RAVINDER KUMAR GUPTA Vs. INDAIN SULPHACID INDUSTRIES LTD
|
December 13, 2007 |
RAVINDER KUMAR SEHRAWAT ALIAS R K SEHRAWAT Vs. CBI
|
July 2, 2007 |
RAVINDER KUMAR SHARMA Vs. O P SHARMA
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December 4, 2007 |
RAVINDER PAL SINGH Vs. SURENDER PAL SINGH
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July 19, 2007 |
RAVINDER SINGH Vs. STATE GOVT OF NCT DELHI
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October 12, 2007 |
RAVINDER SINGH Vs. GOVT OF N C T OF DELHI
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March 12, 2007 |
RAVINDER SINGH Vs. GOVT OF NCT OF DELHI
|
December 14, 2007 |
RAVINDER SINGH Vs. PARUL SINGH
|
April 20, 2007 |
RAVINDRA BROTHERS Vs. UNA CO OP GROUP HOUSING SOCIETY
|
December 13, 2007 |
REACH CABLE NETWORKS LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
|
February 6, 2007 |
REBA KAPUR Vs. STATE OF DELHI
|
March 28, 2007 |
RECKITT BENCKISER INDIA LIMITED Vs. CAVIN KARE PVT LTD
|
May 11, 2007 |
RECRUIT PRITAM SINGH Vs. UNION OF INDIA
|
January 11, 2007 |
RECRUIT/G D MOHAN SINGH KUNTAL Vs. UNION OF INDIA
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April 20, 2007 |
RECRUIT/GD SANJAY KUMAR SHARMA Vs. UNION OF INDIA
|
April 2, 2007 |
RECT ANIL KUMAR Vs. COMMANDANT RAJ
|
July 18, 2007 |
REDDY PHARMACEUTICALS LTD Vs. REDDY S LABORATORIES LTD
|
October 12, 2007 |
REENA SADH Vs. ANJANA ENTERPRISES
|
January 23, 2007 |
REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIEITY LTD Vs. TEHSILDAR
|
July 10, 2007 |
REKHA Vs. MCD
|
May 31, 2007 |
REKHA Vs. UOI
|
March 19, 2007 |
RELIANCE INDUSTRIES LTD Vs. MADAN STORES PVT LTD
|
November 6, 2007 |
RELLA RAM SANT RAM Vs. COMMISISONER OF INCOME TAX DELHI
|
February 14, 2007 |
RENAISSANCE DISTILLERIES AND BREWERIES LTD Vs. GOVERNMENT OF NCT OF DELHI
|
August 24, 2007 |
RENU MALHOTRA & ORS Vs. SHISHPAL SINGH SHINGARIA
|
January 16, 2007 |
RENU SHARMA Vs. TITAN INDUSTRIES LTD
|
March 16, 2007 |
RENU VASHISHST Vs. STATE NCT OF DELHI
|
August 20, 2007 |
RENU VASHIST Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
February 12, 2007 |
RESHAM SINGH Vs. STATE OF DELHI
|
March 1, 2007 |
RESHMA Vs. STATE OF DELHI
|
October 1, 2007 |
RESHMA KUMARI Vs. MADAN MOHAN
|
February 8, 2007 |
RESHMA W/O MOHD AKRAM Vs. STATE
|
October 1, 2007 |
RICH PRODUCTS CORPORATION Vs. INDO NIPPON FOODS LTD
|
July 3, 2007 |
RIGHT ADDRESS LIMITED Vs. GROWTH TECHNO PROJECTS LTD
|
October 30, 2007 |
RIKHAB CHAND JAIN Vs. T T SILK AND SAREES
|
January 11, 2007 |
RISHIPAL Vs. ADMINISTRATIVE CIVIL JUDGE
|
September 20, 2007 |
RITA Vs. STATE
|
September 27, 2007 |
RITA KHANEJA Vs. STATE (NCT OF DELHI) AND OTHERS
|
January 22, 2007 |
RITE APPROACH GROUP LTD Vs. ROSOBORONEXPORT
|
March 16, 2007 |
RITESH ENTERPRISES Vs. ENFORCEMENT DIRECTORATE
|
October 3, 2007 |
RIWAYAAT ALI Vs. STATE OF DELHI
|
October 5, 2007 |
RIZWANUL HAQ Vs. NCT OF DELHI
|
March 2, 2007 |
RKKR STEELS LTD Vs. VIRENDER PAUL DAGA
|
May 2, 2007 |
ROGER ENTERPRISES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 14, 2007 |
ROHINI STRIPS LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
September 28, 2007 |
ROHIT GARG Vs. PUNJAB NATIONAL BANK
|
August 8, 2007 |
ROHIT GUPTA Vs. ANAND PRAKASH GUPTA
|
August 7, 2007 |
ROHIT HOUSE OCCUPANTS WELFARE ASSOCIATION (REGD) Vs. K S CHOWDHARY
|
November 15, 2007 |
ROHIT KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
December 7, 2007 |
ROHIT KUMAR ALIAS RAJU Vs. STATE OF NCT DELHI
|
October 5, 2007 |
ROHIT SINGH BAGHEL Vs. UOI
|
May 31, 2007 |
ROMI MALHOTRA Vs. STATE OF DELHI
|
March 29, 2007 |
ROMIL TANWAR Vs. GOVT OF NCT
|
September 18, 2007 |
ROOP RAM MEMORIAL EDUCATION SOCIETY REGD Vs. DIRECTOR OF EDUCATION
|
November 30, 2007 |
ROOP SINGH Vs. RAMESH C KAPOOR
|
December 12, 2007 |
ROOPA TALWAR Vs. PARAMJIT SINGH
|
December 3, 2007 |
ROSELINE WILSON Vs. UNION OF INDIA
|
January 12, 2007 |
ROSETTA WILLIAMS Vs. DIRECTOR OF EDUCATION GOVT OF NCT OF DELHI
|
April 4, 2007 |
ROSHAL LAL ARORA Vs. STATE OF DELHI
|
October 1, 2007 |
ROSHAN LAL Vs. UOI
|
July 4, 2007 |
ROSHAN LAL Vs. D T C
|
February 28, 2007 |
ROSHAN SINGH RAWAT Vs. UNION OF INDIA
|
December 17, 2007 |
ROTARIAN SIDHESHWAR DAYAL Vs. ROTARIAN U N MAIRA
|
February 6, 2007 |
ROTARY CLUB OF DELHI MIDTOWN Vs. SUNIL K JAIN
|
May 30, 2007 |
ROTARY CLUB OF DELHI MIDTOWN Vs. SUNIL K. JAIN
|
April 30, 2007 |
RUBINA Vs. STATE NCT OF DELHI
|
August 10, 2007 |
RUCHI SOYA INDUSTRIES LTD. Vs. MADAN EXIM (P) LTD.
|
November 20, 2007 |
RUCHIE SETH Vs. PURSHOTAM KUMAR
|
February 9, 2007 |
RUDDAL Vs. STATE OF DELHI
|
September 6, 2007 |
RUKMANI DEVI Vs. ANIL KUMAR
|
July 19, 2007 |
RUKSHANA & ANR. Vs. GOVT OF NCT OF DELHI & ORS.
|
April 30, 2007 |
S A BUILDERS PVT LTD Vs. M C D
|
July 23, 2007 |
S AVTAR SINGH Vs. S GURBACHAN SINGH
|
January 3, 2007 |
S C CHADDHA Vs. STATE OF DELHI
|
August 2, 2007 |
S C GUPTA Vs. UNION OF INDIA & ANR
|
February 27, 2007 |
S C SHARMA Vs. UNION OF INDIA
|
January 31, 2007 |
S C SHARMA Vs. UNION OF INDIA
|
October 10, 2007 |
S D MISHRA Vs. UNION OF INDIA
|
January 12, 2007 |
S D SHARMA Vs. COMMISSIONER OF POLICE
|
October 10, 2007 |
S D SHARMA Vs. GOVT OF NCT OF DELHI
|
September 19, 2007 |
S HARPREET SINGH CHAWLA Vs. CEAT LTD
|
September 15, 2007 |
S J CHAUDHARI Vs. VANTAGE CONSTRUCTION
|
May 31, 2007 |
S K AGGARWAL Vs. UOI
|
August 24, 2007 |
S K BANDYOPADHYAY Vs. REGISTRAR, SUPREME COURT
|
April 21, 2007 |
S K INDUSTRIES P LTD Vs. DIRECTOR GENERAL OF INCOME TAX
|
January 19, 2007 |
S K MITTAL Vs. CBI
|
September 13, 2007 |
S K N ASSOCIATES PVT LTD Vs. UNION OF INDIA
|
September 5, 2007 |
S K SEHGAL AND CO Vs. UNION OF INDIA
|
May 29, 2007 |
S K TANDON Vs. D D A
|
February 2, 2007 |
S L SALUJA Vs. STATE BANK OF INDIA
|
July 20, 2007 |
S L VARUN Vs. DELHI POWER COMPANY LTD
|
April 17, 2007 |
S M KATARIA Vs. RAJESH KUMAR
|
October 9, 2007 |
S M SARIN Vs. UNION OF INDIA
|
February 6, 2007 |
S M TANEJA Vs. STATE
|
October 22, 2007 |
S M WAHI Vs. REETA WAHI
|
February 15, 2007 |
S N PATNAYAK Vs. UNION OF INDIA
|
January 11, 2007 |
S N PREMI Vs. ESTATE OFFICER
|
January 25, 2007 |
S P ANAND Vs. STATE BANK OF INDIA
|
September 28, 2007 |
S P S RANA Vs. NATIONAL SEEDS CORPORATION
|
October 22, 2007 |
S P SATSANGI Vs. KRISHNA KUMARI
|
April 20, 2007 |
S PARMINDER SINGH Vs. SANDEEP
|
December 14, 2007 |
S PRABHAKAR RAO Vs. UNION OF INDIA
|
January 2, 2007 |
S PRABHAKAR RAO Vs. S PRABHAKAR RAO
|
January 2, 2007 |
S R GAUTAM Vs. GOVT OF NCT OF DELHI
|
September 12, 2007 |
S RAJDEV SINGH Vs. PUNCHIP ASSOCIATES PVT LTD
|
September 19, 2007 |
S S HOME APPLIANCES Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
May 21, 2007 |
S S SRIVASTAVA Vs. STATE OF DELHI
|
February 5, 2007 |
S SWAMINATHAN Vs. STATE OF DELHI
|
September 11, 2007 |
S T AZEERUR RAHMAN AND CO Vs. SUPER SUPPLIES
|
July 16, 2007 |
S V C SUPERCHEM LTD Vs. V K CONSTRUCTION ENGINEERS
|
April 20, 2007 |
S.C. GUPTA Vs. ALLIED BEVERAGES CO. PVT. LTD
|
April 30, 2007 |
S.K. ZAMAN Vs. MINISTRY OF URBAN DEVELOPMENT AND ORS.
|
November 13, 2007 |
S.M. KAPOOR Vs. GOVT. OF NCT AND ANR.
|
February 21, 2007 |
S.P. CHAND Vs. DIN COOPERATIVE GROUP HOUSING SOCIETY LTD
|
December 17, 2007 |
SABHARWAL BROTHERS SECURITY CORPORATION VINOBA PURI Vs. MUNSHI RAM
|
May 31, 2007 |
SABHARWAL FOOD INDUSTRIES PVT LTD Vs. GOVT OF NCT OF DELHI
|
December 3, 2007 |
SABU LAL Vs. STATE OF N C T OF DELHI
|
September 10, 2007 |
SACHIN Vs. STATE GNCT OF DELHI
|
July 13, 2007 |
SADHIKA SUGANDH LIMITED Vs. STATE
|
October 11, 2007 |
SADHU SARAN SHAHI Vs. UNDER SECRETARY
|
March 13, 2007 |
SAHANSAR PAL Vs. STATE OF N C T OF DELHI
|
February 6, 2007 |
SAHARA AIRLINES LTD Vs. CAPT R KHOSLA
|
December 7, 2007 |
SAHIBABAD IMPEX PVT LTD Vs. UOI
|
September 3, 2007 |
SAHKAR ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 30, 2007 |
SAHU REFRIGERATION INDUSTRIES LTD Vs. DELHI POLLUTION CONTROL COMMITTEE
|
August 31, 2007 |
SAI SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2007 |
SAILESH KUMAR GIRI Vs. UNION OF INDIA & ORS
|
April 25, 2007 |
SAIMUDDIN Vs. STATE OF DELHI
|
October 29, 2007 |
SAINI STORES Vs. COMMISSIONER FOOD AND SUPPLIES DELHI
|
September 25, 2007 |
SAINT-GOBAIN DIAMANT WINTER LTD. Vs. JAGDAMBA MARBLES
|
December 3, 2007 |
SAJID ALI Vs. STATE N C T OF DELHI
|
March 2, 2007 |
SALIM ALIAS KALLU Vs. STATE NCT OF DELHI
|
August 24, 2007 |
SALIM ANSARI Vs. UNION OF INDIA
|
March 13, 2007 |
SALIM ZAFAR ASAAD Vs. UOI
|
March 16, 2007 |
SALIMA KHATOON Vs. PREM RANI
|
March 1, 2007 |
SAMARENDRA MOHAN MUKHERJEE Vs. INDIAN SCHOOL OF MINES DHANBAD
|
December 20, 2007 |
SAMAST NAND NAGRI WELFARE ASSOCIATION Vs. GOVT OF NCT OF DELHI
|
May 31, 2007 |
SAMBHAVANA Vs. DELHI UNIVERSITY
|
April 4, 2007 |
SAMIYA KHAN Vs. JAMIA MILLIA ISLAMIA
|
July 25, 2007 |
SAMSONELECTRICALS Vs. HANSRAJ MIGLANI
|
March 26, 2007 |
SAMSUNG INDIA ELECTRONICS PVT LTD Vs. SURENDER VERMA
|
February 28, 2007 |
SANDEEP Vs. STATE NCT OF DELHI
|
July 30, 2007 |
SANDEEP AGGARWAL Vs. FAR EAST MARKETING (P) LTD.
|
September 7, 2007 |
SANDEEP BATRA Vs. GE CAPITAL SERVICES INDIA
|
November 19, 2007 |
SANDEEP CHAUDHARY Vs. STATE OF DELHI
|
February 20, 2007 |
SANDEEP KUMAR Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2007 |
SANDEEP KUMAR SAXENA Vs. SATPAL
|
September 17, 2007 |
SANDEEP MAAN Vs. ITHAD MOTOR TRANSPORT (P.) LTD.
|
February 14, 2007 |
SANDEEP SHARMA Vs. UNIVERSITY OF DELHI
|
October 8, 2007 |
SANDEEP SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
August 1, 2007 |
SANDWIP ROY Vs. SUDARSHAN CHAKRABORTY
|
June 4, 2007 |
SANGEETA Vs. STATE AND ANR
|
January 22, 2007 |
SANGEETA AGARWAL Vs. M/S BALMER LAWRIE & CO. LTD.
|
November 12, 2007 |
SANGEETA KALRA Vs. STATE OF DELHI
|
March 2, 2007 |
SANJAY DHILLON Vs. STATE
|
September 26, 2007 |
SANJAY DUA Vs. THE STATE NCT OF DELHI
|
January 4, 2007 |
SANJAY KUMAR Vs. UNION OF INDIA & ORS
|
March 19, 2007 |
SANJAY KUMAR Vs. ASIA PACIFIC INSTITUTE OF MANAGEMENT
|
February 19, 2007 |
SANJAY KUMAR Vs. SITA RANI KHANNA
|
September 18, 2007 |
SANJAY KUMAR GHAI Vs. STATE
|
December 19, 2007 |
SANJAY PALIWAL Vs. AJAY PALIWAL
|
September 28, 2007 |
SANJAY SHARMA Vs. STATE (NCT OF DELHI)
|
February 23, 2007 |
SANJAY SINGH KUSHWAH Vs. RESIDENT COMMISSIONER M P BHAWAN GOVT OF MP
|
February 9, 2007 |
SANJAY SINGHAL Vs. STATE OF DELHI
|
May 31, 2007 |
SANJAY TANWAR Vs. STATE OF DELHI
|
January 11, 2007 |
SANJAY THAKUR Vs. STATE GOVT OF N C T OF DELHI
|
September 10, 2007 |
SANJEEV DESAI Vs. STATE OF DELHI
|
May 2, 2007 |
SANJEEV HANS Vs. STATE OF DELHI
|
October 8, 2007 |
SANJEEV KUMAR Vs. CONTAINER CORPORATION OF INDIA LTD
|
April 4, 2007 |
SANJEEV KUMAR AGGARWAL Vs. STATE
|
October 12, 2007 |
SANJEEV KUMAR SINGH Vs. STATE OF NCT OF DELHI AND OTHER
|
February 25, 2007 |
SANJEEV NAGPAL Vs. STATE OF DELHI
|
October 4, 2007 |
SANJEEV NANDA Vs. STATE OF NCT OF DELHI
|
May 29, 2007 |
SANJIB GHOSE ROY Vs. G S ARORA
|
August 20, 2007 |
SANJIV SANGWAN Vs. SANGEETA SANGWAS
|
August 7, 2007 |
SANJOG KAPOOR Vs. UNION OF INDIA
|
April 20, 2007 |
SANT RAM Vs. STATE NCT OF DELHI
|
September 26, 2007 |
SANTHOSH KUMARI Vs. ORIENTAL INSURANCE CO LTD
|
May 1, 2007 |
SANTOKH SINGH Vs. SURJEET KAUR
|
September 28, 2007 |
SANTOSH Vs. STATE OF DELHI
|
February 19, 2007 |
SANTOSH BHAT Vs. DELHI DEVELOPMENT AUTHORITY
|
April 27, 2007 |
SANTOSH KUMAR Vs. D D A
|
October 8, 2007 |
SANTOSH KUMAR ALIAS GUDDU Vs. STATE GOVT OF NCT OF DELHI
|
April 16, 2007 |
SARASWATI Vs. SHIV SHANKAR
|
July 3, 2007 |
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
|
January 29, 2007 |
SARBATI Vs. KALU KHAN
|
October 23, 2007 |
SARBJYOT KAUR SALUJA Vs. RAJENDER SINGH SALUJA
|
November 20, 2007 |
SARDARI LAL Vs. HARISH CHANDER SHARMA
|
November 14, 2007 |
SARITA SARANGI Vs. UNION OF INDIA
|
May 30, 2007 |
SARITA SINGH SEKHON Vs. STATE
|
August 7, 2007 |
SARJEET Vs. DELHI DEVELOPMENT AUTHORITY
|
May 8, 2007 |
SARJEET SINGH Vs. UNION OF INDIA
|
October 12, 2007 |
SARLA JAIN Vs. CENTRAL BANK OF INDIA
|
August 22, 2007 |
SARUP SINGH Vs. LTGOVERNOR OF DELHI
|
July 23, 2007 |
SARV RURAL AND URBAN WELFARE SOCIETY Vs. GOVT OF N C T OF DELHI
|
May 3, 2007 |
SARVADESHIK ARYA PRATINIDHI SABHA Vs. KAILASH NATH
|
August 24, 2007 |
SARVESH CHOPRA BUILDERS PVT LTD Vs. UNION OF INDIA
|
January 16, 2007 |
SARVESH CHOPRA BUILDERS PVT. LTD. Vs. UNION OF INDIA (DELHI)
|
December 6, 2007 |
SARVJEET KUMAR Vs. UOI
|
August 30, 2007 |
SARWAN KUMAR MALHOTRA Vs. A K MALHOTRA
|
October 22, 2007 |
SAS PHARMACEUTICALS Vs. EMERSON LABS LTD
|
November 13, 2007 |
SAT NARAIN GUPTA Vs. CTC LIMITED
|
February 22, 2007 |
SAT PAUL KALRA Vs. D D A
|
April 17, 2007 |
SATBIR SINGH Vs. MANAGEMENT OF SUPTD ENGINEER
|
March 1, 2007 |
SATBIR SINGH SEHRAWAT Vs. UNION OF INDIA
|
July 20, 2007 |
SATENDER PAL SINGH Vs. UNION OF INDIA
|
August 31, 2007 |
SATINDER MEHRA Vs. STATE OF NCT OF DELHI
|
October 9, 2007 |
SATINDER NARAYAN SINGH Vs. INDIAN LABOUR COOPERATIVE SOCIETY LTD
|
December 17, 2007 |
SATINDERJIT SINGH Vs. SANTOSH KAPOOR
|
May 23, 2007 |
SATISH Vs. STATE N C T OF DELHI
|
September 18, 2007 |
SATISH BATRA Vs. REGISTRAR OF COMPANIES
|
March 7, 2007 |
SATISH BUILDERS Vs. CHAIRMAN AIRPORT AUTHORITY OF INDIA
|
May 9, 2007 |
SATISH CHAND GUPTA Vs. HARI OM
|
July 9, 2007 |
SATISH CHANDRA Vs. CHIEF OF ARMY STAFF
|
July 20, 2007 |
SATISH GUPTA Vs. UOI
|
January 24, 2007 |
SATISH JHA Vs. HEADSTRONG CONSULTING WORLDWIDE LTD.
|
August 14, 2007 |
SATISH KUMAR Vs. MCD
|
February 8, 2007 |
SATISH KUMAR Vs. UOI
|
August 3, 2007 |
SATISH KUMAR Vs. STATE N C T OF DELHI
|
September 13, 2007 |
SATISH KUMAR ARORA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 4, 2007 |
SATISH KUMAR BHOLA ALIAS SONU Vs. STATE OF DELHI
|
April 30, 2007 |
SATISH YADAV Vs. VIJAY PAL
|
March 12, 2007 |
SATLUJ JAL VIDUT NIGAM LTD Vs. R J SHAH AND CO LTD
|
November 22, 2007 |
SATNAM DASS Vs. TIRLOK PAL SINGH
|
July 6, 2007 |
SATNAM OVERSEAS Vs. DEPUTY REGISTRAR OF TRADEMARKS
|
May 15, 2007 |
SATPAL Vs. STATE OF DELHI
|
August 17, 2007 |
SATPAL Vs. SHAKTIMAN & ORS.
|
May 23, 2007 |
SATPAL CONDUCTOR Vs. DTC
|
September 19, 2007 |
SATPAL KHARWAL Vs. STATE ELECTION COMMISSIONER
|
March 1, 2007 |
SATRAJ SINGH Vs. UNION OF INDIA
|
August 24, 2007 |
SATVINDER KAUR Vs. DIRECTOR OF GURUDWARA ELECTION
|
January 10, 2007 |
SATWANT SINGH SAWHNEY Vs. UOI
|
August 16, 2007 |
SATWANTI Vs. STATE OF DELHI
|
September 26, 2007 |
SATYA BHAN SINGH Vs. UNION OF INDIA
|
May 17, 2007 |
SATYA CHIT FUNDS P LTD Vs. PRAKASH KHATTAR
|
November 12, 2007 |
SATYA MURTI ALIAS SATTI Vs. STATE OF DELHI
|
February 27, 2007 |
SATYA NARAIN Vs. JAI KISHAN AND ORS.
|
February 2, 2007 |
SATYA PAL GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
December 14, 2007 |
SATYA PRAKASH Vs. STATE (NCT OF DELHI)
|
January 31, 2007 |
SATYA PRAKASH Vs. AIRPORT AUTHORITY OF INDIA
|
January 29, 2007 |
SAURABH Vs. STATE OF NCT OF DELHI
|
November 7, 2007 |
SAVEENA ENTERPRISES PVT LTD Vs. KALATEX
|
May 2, 2007 |
SAVITA BHATNAGAR Vs. UNION OF INDIA
|
October 12, 2007 |
SAWHNEY BROTHERS Vs. UNION OF INDIA
|
September 7, 2007 |
SAWHNEY RUBBER INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
May 8, 2007 |
SCHMID TELECOM INDIA PVT. LTD. Vs. AIRPORT AUTHORITY OF INDIA
|
April 24, 2007 |
SCHNEIDER ELECTRIC INDIA Vs. GOVERNMENT OF NCT OF DELHI
|
February 15, 2007 |
SCON CONTRACTS Vs. NEENA DHINGRA
|
October 5, 2007 |
SCOTCH WHISKY ASSOCIATION Vs. GOLDEN BOTTLING LTD
|
July 27, 2007 |
SEAGULL EXPORTS Vs. GIRISHA FASHIONS INC
|
July 31, 2007 |
SECRETARY GOVT OF INDIA AND ORS Vs. SANJAY KUMAR AND ORS
|
March 12, 2007 |
SEEMA Vs. STATE; SANTOSH SETHI S/O SH RAJ KUMAR SETHI
|
August 27, 2007 |
SEEMA Vs. GOVT OF NCT OF DELHI
|
September 10, 2007 |
SEEMA BHATIA Vs. YAMAHA MOTOR INDIA PVT LTD
|
September 13, 2007 |
SEEMA GUPTA Vs. NCT OF DELHI
|
October 12, 2007 |
SEEMA THAKUR Vs. PANCHI DEVI
|
May 11, 2007 |
SEEMA WALIA Vs. R P MISHRA
|
October 23, 2007 |
SEP GOPAL PRASAD Vs. UNION OF INDIA
|
January 11, 2007 |
SEP PAWAN KUMAR RATHORE Vs. UNION OF INDIA
|
September 11, 2007 |
SEPOY JITENDER KUMAR Vs. UNION OF INDIA
|
January 11, 2007 |
SEPOY P VINCENT Vs. UNION OF INDIA
|
April 20, 2007 |
SEPOY SUBE SINGH Vs. UOI
|
April 20, 2007 |
SERVANTS OF PEOPLE SOCIETY Vs. SUDESH OBEROI
|
May 25, 2007 |
SETH BENI PERSHAD JAIPURIA CHARITABLE TRUST Vs. GOVERNMENT OF NCT OF DELHI
|
October 23, 2007 |
SETH INDUSTRIES LTD Vs. AAIFR
|
March 7, 2007 |
SEWA INTERNATIONAL FASHIONS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 21, 2007 |
SEWA RAM Vs. D T C
|
October 4, 2007 |
SGT A K SOLANKI Vs. UOI
|
July 26, 2007 |
SGT DAGAR RC Vs. UNION OF INDIA
|
March 9, 2007 |
SH BHOPAL Vs. PRESIDING OFFICER LABOUR COURT
|
February 8, 2007 |
SH DHARAMVEER SINGH S/O LATE SH RISHAL SINGH Vs. SH MANJEET SINGH
|
August 9, 2007 |
SH G KAR Vs. FOOD CORPORATION OF INDIA
|
July 30, 2007 |
SH R K JHA Vs. GOVT OF NCT OF DELHI
|
February 15, 2007 |
SH SANDEEP MAAN Vs. ITHAD MOTOR TRANSPORT (P) LTD
|
February 14, 2007 |
SH. ZILE SINGH Vs. SH. MANGLOO RAM BANSAL
|
November 15, 2007 |
SHABBIR Vs. STATE OF DELHI
|
September 20, 2007 |
SHABNAM Vs. STATE OF DELHI
|
January 10, 2007 |
SHAILENDER CHAUDHARY Vs. D D A
|
October 22, 2007 |
SHAILESH KUMAR SINGH Vs. STATE & ANR.
|
August 7, 2007 |
SHAKEEL Vs. STATE
|
December 14, 2007 |
SHAKIL AHMED Vs. THE STATE (GOVT OF NCT OF DELHI) & ORS.
|
January 18, 2007 |
SHAKUNTALA Vs. STATE OF DELHI
|
February 26, 2007 |
SHAKUNTALA DEVI Vs. SHO
|
September 14, 2007 |
SHALENDRA KUMAR Vs. UOI
|
April 20, 2007 |
SHALINI BANSAL Vs. STATE OF DELHI
|
July 9, 2007 |
SHAM LAL GOEL Vs. D T C
|
February 28, 2007 |
SHAM SUNDER Vs. B K MANCHANDA
|
May 28, 2007 |
SHAMBHU Vs. STATE N C T OF DELHI
|
November 5, 2007 |
SHAMINDER SINGH Vs. MOTOR & GENERAL FINANCE LTD
|
May 17, 2007 |
SHAMSHUDDIN Vs. STATE GNCT OF DELHI
|
July 11, 2007 |
SHANKAR GUPTA Vs. ANSUN MULTITECH INDIA LTD
|
October 30, 2007 |
SHANKAR LAL AGGARWAL Vs. BALRAM LUTHRA
|
December 14, 2007 |
SHANKER LAL SHARDA Vs. STATE NCT OF DELHI
|
July 12, 2007 |
SHANKY MAHAJAN Vs. STATE (NCT OF DELHI) (DELHI)
|
November 13, 2007 |
SHANTANU MANDAL Vs. ARUN KUMAR AGARWAL
|
August 1, 2007 |
SHANTI Vs. UOI
|
May 15, 2007 |
SHANTI DEVI Vs. SARWAN KUMAR
|
May 25, 2007 |
SHANTI DEVI Vs. COMMISSIONER MCD
|
August 14, 2007 |
SHANTI DEVI Vs. SURESH KUMAR
|
August 6, 2007 |
SHANTI INDIA P LTD Vs. LT GOVERNOR
|
February 5, 2007 |
SHANTI MEMORIAL SOCIETY Vs. UNION OF INDIA
|
July 25, 2007 |
SHANTI MUKAND HOSPITAL Vs. RINCHU
|
December 7, 2007 |
SHARAD AND CO P LTD Vs. COMMISSIONER OF SALES TAX
|
May 2, 2007 |
SHARAD DOGRA Vs. SAHARA AIRLINES LTD
|
July 6, 2007 |
SHARDA MAHAJAN Vs. MAPLE LEAF TRADING INTERNATIONAL (P) LTD.
|
March 26, 2007 |
SHARIEF AHMED Vs. D T C
|
March 16, 2007 |
SHASHI CHAWLA Vs. STATE OF DELHI
|
August 24, 2007 |
SHASHI DEVI SHARMA Vs. SANJAY GOEL
|
August 27, 2007 |
SHASHI KAPOOR Vs. STATE OF NCT OF DELHI
|
October 31, 2007 |
SHASHI NATH MISHRA Vs. STATE OF NCT PF DELHI
|
March 1, 2007 |
SHASHI SHEKHAR ALIAS NEERAJ ALIAS RAJU Vs. STATE OF DELHI
|
May 23, 2007 |
SHASHI SHEKHAR ALIAS NEERAJ ALIAS RAJU Vs. STATE OF DELHI
|
May 14, 2007 |
SHASHI SHEKHAR ALIAS RAJU Vs. STATE OF DELHI
|
May 29, 2007 |
SHASHI SHEKHAR SEEM S/O SHRI S L SEEM Vs. STATE
|
August 9, 2007 |
SHAUKAT ALI ALIAS BECHAN Vs. STATE OF DELHI
|
September 20, 2007 |
SHAW WALLACE AND CO LTD Vs. SUPERIOR INDUSTRIES LTD
|
January 16, 2007 |
SHEELA JOSHI Vs. INDIAN AIRLINES LTD
|
May 31, 2007 |
SHEHZADI BEGUM Vs. MUNICIPAL CORPORATION OF DELHI
|
November 26, 2007 |
SHEKHAR PANDEY Vs. GEETA PANDEY
|
May 11, 2007 |
SHELLEX ENTERPRISES Vs. UNION OF INDIA
|
May 3, 2007 |
SHEO NATH SINGH Vs. SUJATA
|
February 20, 2007 |
SHEO RAJ SINGH Vs. D T C
|
October 10, 2007 |
SHER SINGH Vs. RAMDARSHAN
|
October 9, 2007 |
SHER SINGH Vs. GENERAL MANAGER
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August 8, 2007 |
SHER SINGH Vs. UNION OF INDIA
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July 6, 2007 |
SHER SINGH SEHRAWAT Vs. RAVI BHUSHAN SURI
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October 24, 2007 |
SHERGILL G. Vs. DELHI STATE CIVIL SUPPLIES CORPN. LTD.
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January 17, 2007 |
SHIBU SOREN Vs. C B I
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August 22, 2007 |
SHIBU SOREN Vs. C B I
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March 14, 2007 |
SHIKSHA DEVI Vs. GAON SABHA RITHALA
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December 6, 2007 |
SHILWANTI KEWAL RAMANI Vs. BALRAM SAINI
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August 10, 2007 |
SHIPRA CHATTERJEE Vs. SIDDHARTH CHATTERJEE
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February 2, 2007 |
SHISHU PAL Vs. STATE OF NCT OF DELHI
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October 8, 2007 |
SHIV KUMAR Vs. STATE OF NCT OF DELHI
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September 18, 2007 |
SHIV KUMAR GUPTA Vs. KUMKUM GUPTA
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February 28, 2007 |
SHIV RAJ SINGH Vs. GURMEL SINGH
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February 7, 2007 |
SHIVAAI INDUSTRIES (P) LTD. Vs. RITES LTD.
|
February 27, 2007 |
SHIVNATH RAI HARNARAIN INDIA LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
July 26, 2007 |
SHIVRAJ KRISHAN GUPTA Vs. CHANDER KRISHAN GUPTA
|
April 4, 2007 |
SHOAIB IQBAL Vs. UNION OF INDIA
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July 9, 2007 |
SHOBHA GUPTA Vs. RAJESH GUPTA
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June 13, 2007 |
SHOBHANA BHARTIA Vs. NCT OF DELHI
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September 21, 2007 |
SHOES N SHAPES Vs. J K TRADERS
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March 1, 2007 |
SHOUKAT RAI MALHOTRA Vs. AJAY MATHUR
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May 21, 2007 |
SHREE KRISHNA POLYESTER LTD Vs. STATE OF DELHI
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October 23, 2007 |
SHREE VINAYAK CEMENT AGENCY Vs. CEMENT CORPORATION OF INDIA
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July 25, 2007 |
SHREEPAL Vs. DELHI TRANSPORT CORPORATION
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November 30, 2007 |
SHREYA JHA Vs. CBI
|
May 28, 2007 |
SHRI G.C. KHANNA Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO. LTD
|
March 14, 2007 |
SHRI HARDAM SINGH S/O SHRI MUNSHI RAM Vs. SHRI RAKESH KUMAR S/O LATE SHRI TEJ PAL SHARMA AND
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March 30, 2007 |
SHRI HIRALAL AND ORS Vs. SH BALBIR SINGH BHATIA
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February 8, 2007 |
SHRI JAI BHAGWAN GARG Vs. RAM KUMAR GUPTA
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March 1, 2007 |
SHRI LAKHI RAM Vs. UNION OF INDIA
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September 17, 2007 |
SHRI MOHD. ALI JABIULLAH Vs. SHRI A.K. MAURYA
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November 5, 2007 |
SHRI PAL JAIN Vs. FINANCIAL COMMISSIONER, DELHI
|
August 23, 2007 |
SHRI PITAMBER SINGH AND SMT. RUKMANI DEVI Vs. SHRI ROOP CHAND
|
September 3, 2007 |
SHRI R.K. GUPTA Vs. UNION OF INDIA (UOI) AND ANR.
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March 15, 2007 |
SHRI RAJAN GUPTA Vs. BANK OF INDIA
|
August 22, 2007 |
SHRI RAM PISTON & RINGS LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 17, 2007 |
SHRI RAMESH KUMAR HANDOO Vs. SHRI BINAY KUMAR BASU
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November 19, 2007 |
SHRI SANJAY Vs. KAMLESH
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February 6, 2007 |
SHRI VED PRAKASH Vs. CHAIRMAN/ADMINISTRATOR, NEW DELHI MUNICIPAL COUNCIL
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January 10, 2007 |
SHRINIWAS Vs. STATE OF DELHI
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July 17, 2007 |
SHRIRAM CENTRE Vs. STATE OF DELHI
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September 7, 2007 |
SHROFF PUBLISHER AND DISTRIBUTORS PVT LTD Vs. SPRINGER INDIA PVT LTD
|
August 29, 2007 |
SHUMITA DIDI SANDHU Vs. SANJAY SINGH SANDHU
|
July 2, 2007 |
SHYAM BABU GUPTA Vs. STATE GOVT OF NCT
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October 1, 2007 |
SHYAM GOPAL GUPTA Vs. SANJEEV BHARGAVA
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October 22, 2007 |
SHYAM J MALKANI Vs. AIR INDIA
|
July 9, 2007 |
SHYAM SINGH Vs. D T C
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November 5, 2007 |
SHYAM SUNDER AGGARWAL Vs. GLOBE DETECTIVE AGENCY P LTD
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February 6, 2007 |
SHYAM SUNDER BHARTIA Vs. NCT OF DELHI
|
May 1, 2007 |
SHYAMA MALHOTRA Vs. UNION OF INDIA
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February 20, 2007 |
SHYAMLENDU KAR Vs. UNION OF INDIA
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January 12, 2007 |
SHYAMLI BANERJEE Vs. UNION OF INDIA
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July 31, 2007 |
SHYAMVEER SINGH Vs. UNION OF INDIA
|
March 13, 2007 |
SI EX. NARESH KUMAR Vs. GOVT. OF NCT OF DELHI
|
March 6, 2007 |
SIDDHARTH Vs. GURU GOVIND SINGH I P UNIVERSITY
|
April 21, 2007 |
SIDDHARTHA KUMAR Vs. TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA
|
March 23, 2007 |
SIDHARTH JAIN Vs. STATE OF DELHI
|
September 19, 2007 |
SIDHU SERVICE STATION Vs. UNION OF INDIA
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July 1, 2007 |
SIEL LTD. Vs. COSCO SALES AND SERVICES LTD.
|
January 22, 2007 |
SIEL LTD. Vs. STATE
|
September 11, 2007 |
SIEMENS LTD Vs. HSCC INDIA LTD
|
March 6, 2007 |
SIEMENS PUBLIC COMMUNUCATION NETWORKS PVT LTD Vs. U O I
|
August 10, 2007 |
SIGNALMAN SUNIL KUMAR Vs. UNION OF INDIA
|
April 26, 2007 |
SILVER IMPEX Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 24, 2007 |
SIMMI Vs. STATE OF DELHI
|
February 13, 2007 |
SIMPLEX CONCRETE PILES INDIA LTD Vs. R P N N LIMITED
|
August 9, 2007 |
SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. UNION OF INDIA
|
July 27, 2007 |
SIMRAN MUSIC COMPANY Vs. PRIT BRAR
|
May 28, 2007 |
SIRI RAM SYAL AND SONS Vs. UNION OF INDIA
|
January 12, 2007 |
SITA DEVI Vs. MUKESH KUMAR
|
October 24, 2007 |
SKYPE LIMITED Vs. VIKRAMADITYA JAIN
|
October 24, 2007 |
SMA CO-OP INDUSTRIAL ESTATE LTD AND ANR Vs. GOVERNMENT OF N C T OF DELHI
|
March 12, 2007 |
SMARTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 12, 2007 |
SMARTY MACHRA Vs. STATE GOVT OF NCT OF DELHI
|
May 11, 2007 |
SMITA CHAUDHARY Vs. UMA DEVI
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November 23, 2007 |
SMITA INDUSTRIES Vs. D D A
|
February 8, 2007 |
SMT BIRMA DEVI Vs. UNION OF INDIA & ORS
|
January 11, 2007 |
SMT RENU BALA JOSHI AND SHRI PANCHANAN JOSHI Vs. SHRI SUKHDEV SINGH SANDHU
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March 19, 2007 |
SMT SHEELA GEHLOT Vs. SMT PREETI KHILNANI
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March 9, 2007 |
SMT. KAMLESH Vs. SHRI PRITAM AND SHRI MADAN KUMAR
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January 18, 2007 |
SMT. KHEMA, Vs. SHEIKH MOHD. AARIF,
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January 22, 2007 |
SMT. KRISHNA & ORS. Vs. STATE OF NCT OF DELHI & ORS.
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March 21, 2007 |
SMT. MEENAKSHI ANAND SOOTHA Vs. THE STATE AND ANR.
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November 20, 2007 |
SMT. RAVI KANTA BANSAL Vs. SH. RAKESH AGGARWAL
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January 29, 2007 |
SMT. SUNITA GULATHI Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF INDIA AND CENTRAL BOARD OF EXCISE AND CUSTOM THROUGH ITS CHAIRMAN, GOVERNMENT OF INDIA, MINISTRY OF FINANCE
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August 14, 2007 |
SNEH LATA Vs. LALIT KUMAR
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January 29, 2007 |
SNEH LATA AND ORS Vs. OM PRAKASH AND ORS
|
February 26, 2007 |
SOBHAG NARAIN MATHUR Vs. PRAGYA AGRAWAL
|
April 27, 2007 |
SOCIAL JURIST A CIVIL RIGHTS GROUP Vs. UNION OF INDIA
|
March 7, 2007 |
SOCIAL JURIST A CIVIL RIGHTS GROUP Vs. UOI
|
October 12, 2007 |
SOCIAL JURIST A CIVIL RIGHTS GROUP Vs. UNION OF INDIA
|
November 14, 2007 |
SOCIAL JURIST A LAWYERS GROUP Vs. GOVT OF N C T OF DELHI
|
August 10, 2007 |
SOCIAL JURIST A LAWYERS GROUP Vs. GOVERNMENT OF NCT OF DELHI
|
March 22, 2007 |
SOFT-BOOT INDIA (P) LTD Vs. A K INFOTECH SERVIES PVT LTD
|
July 3, 2007 |
SOHAN PAL MITTAL Vs. UOI
|
April 17, 2007 |
SOHAN SINGH Vs. WORLDWIDE IMMIGRATION CONSULTANCY
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November 13, 2007 |
SOM DUTT CHHABRA Vs. UNION OF INDIA
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September 18, 2007 |
SOM NATH Vs. CANTONMENT EXECUTIVE OFFICER
|
June 11, 2007 |
SOM NATH MANOCHA Vs. PUNJAB & SIND BANK (DELHI)
|
May 8, 2007 |
SOM NATH RAM SARAN Vs. SCHOOL OF PLANNING AND ARCHITECTURE
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March 1, 2007 |
SOM PAL Vs. STATE OF DELHI
|
July 6, 2007 |
SOM PAL Vs. STATE
|
July 3, 2007 |
SONU Vs. MCD
|
August 1, 2007 |
SONU Vs. GOVT OF NCT OF DELHI
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October 10, 2007 |
SONU ALIAS KANE Vs. STATE OF DELHI
|
April 21, 2007 |
SONU ALIAS UMESH KUMAR GOEL Vs. STATE OF DELHI
|
September 13, 2007 |
SOUTH DELHI MEDICOS Vs. NEW DELHI MUNCIPAL COUNCIL
|
December 26, 2007 |
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMI Vs. UNION OF INDIA
|
July 6, 2007 |
SQN LDR I B SINGH Vs. UNION OF INDIA
|
January 11, 2007 |
SQUADRON LEADER S MUKHERJEE Vs. UNION OF INDIA
|
April 20, 2007 |
SSG PHARMA PVT LTD Vs. AMAR NATH
|
May 14, 2007 |
ST ANTHONY S BOYS SENIOR SECONDARY SCHOOL Vs. GOVERNMENT OF NCT OF DELHI
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September 21, 2007 |
ST GEORGE SCHOOL Vs. GOVT OF NCT DELHI
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August 2, 2007 |
ST IVES LABORATORIES INC Vs. IVEES SOAPE WORKS
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May 9, 2007 |
ST. XAVIER EDUCATION TRUST Vs. DDA
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May 21, 2007 |
STANDARD CHARTERED BANK Vs. STATE OF DELHI
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August 17, 2007 |
STAR INDIA P LTD Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
July 9, 2007 |
STAR INDIA P LTD Vs. LIFE STYLE COMMUNICATION P LTD
|
December 14, 2007 |
STAR PAPER MILLS LTD Vs. BEHARI LAL MADAN LAL JAIPURIA
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March 20, 2007 |
STATE Vs. SH HUKAM CHAND
|
September 21, 2007 |
STATE Vs. RAM KISHAN
|
November 1, 2007 |
STATE Vs. V K MUTTOO
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November 13, 2007 |
STATE Vs. PRITAM SINGH
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January 24, 2007 |
STATE Vs. SHYAM SUNDER
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November 12, 2007 |
STATE Vs. HARI DUTT SHARMA
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November 5, 2007 |
STATE Vs. RUPINDER KUMAR
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November 19, 2007 |
STATE Vs. JAMEEL AHMED
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April 24, 2007 |
STATE BANK OF INDIA Vs. G D SHARMA
|
February 5, 2007 |
STATE BANK OF TRAVANCORE Vs. PREM SINGH
|
February 6, 2007 |
STATE DELHI ADMINISTRATION Vs. DESH RAJ
|
August 10, 2007 |
STATE DELHI ADMN Vs. GIANENDER TYAGI
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October 8, 2007 |
STATE DELHI ADMN Vs. KHEM RAJ
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February 7, 2007 |
STATE DELHI ADMN Vs. MADAN GUPTA
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February 5, 2007 |
STATE DELHI ADMN Vs. NARESH CHAND
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February 13, 2007 |
STATE OF DELHI Vs. SUSHIL SHARMA
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February 19, 2007 |
STATE OF DELHI Vs. DWARKA DASS
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April 2, 2007 |
STATE OF DELHI Vs. P K JAIN
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May 28, 2007 |
STATE OF DELHI Vs. RAFIQ AHMED
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October 9, 2007 |
STATE OF DELHI Vs. JEHMAT MAL
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October 29, 2007 |
STATE OF DELHI Vs. JITENDER GARG
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November 21, 2007 |
STATE OF DELHI Vs. KAPTAN SINGH
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November 6, 2007 |
STATE OF DELHI Vs. RANDHIR SINGH
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July 23, 2007 |
STATE OF DELHI Vs. MOHD ARIF ALIAS ASHFAQ ALIAS ABU HAMAD
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September 13, 2007 |
STATE OF DELHI Vs. RAM PARKASH GUPTA
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August 31, 2007 |
STATE OF DELHI ADMINISTRATION Vs. NARAIN SINGH
|
April 16, 2007 |
STATE OF DELHI ADMN Vs. FATEH CHAND
|
March 23, 2007 |
STATE OF HARYANA Vs. SURAJ PAL
|
April 4, 2007 |
STATE OF NCT OF DELHI Vs. BISHAN SINGH
|
July 3, 2007 |
STATE THROUGH CBI Vs. RAKESH BIST & ANR.
|
July 30, 2007 |
STATE TRADING CORPORATION OF INDIA LTD Vs. BURN STANDARD CO LTD
|
May 29, 2007 |
STATEDELHI ADMINISTRATION Vs. VIJAY KUMAR
|
October 10, 2007 |
STEEL AUTHORITY OF INDIA LTD Vs. ROHINI STRIPS LIMITED
|
August 17, 2007 |
STRENGTH AND SPORTS BUILDERS PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
September 18, 2007 |
STRESSCON INDUSTRIES LTD Vs. IRCON INTERNATIONAL LTD
|
December 5, 2007 |
SUB /LT HRISHIKISHAN NAIR Vs. UOI
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April 30, 2007 |
SUB INSPECTOR KRISHAN CHANDER Vs. UOI
|
August 2, 2007 |
SUBEDAAR Vs. STATE OF DELHI
|
April 3, 2007 |
SUBH RAM Vs. FINANCIAL COMMISSIONER, DELHI
|
October 1, 2007 |
SUBH RAM Vs. FINANCIAL COMMISSIONER DELHI
|
October 1, 2007 |
SUBH RAM Vs. FINANCIAL COMMISSIONER
|
June 11, 2007 |
SUBHASH BEHARI LAL Vs. UNION OF INDIA
|
February 23, 2007 |
SUBHASH CHAND Vs. RULDA SINGH
|
February 12, 2007 |
SUBHASH CHAND AGGARWAL Vs. DHARAM SINGH AND SHRI SANDEEP CHAUHAN
|
April 23, 2007 |
SUBHASH CHANDER Vs. T K BHATTACHARYA
|
December 10, 2007 |
SUBHASH CHANDER CHACHRA Vs. ASHWANI KUMAR CHACHRA
|
February 1, 2007 |
SUBRAMANIAN SWAMY Vs. ELECTION COMMISSION OF INDIA
|
October 4, 2007 |
SUDARSHAN HOUSING AND FINANCE LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
July 6, 2007 |
SUDEEPTI CHANDRA Vs. DIRECTOR, SCHOOL OF PLANNING AND ARCHITECTURE
|
July 11, 2007 |
SUDERSHAN MALIK Vs. UOI
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May 15, 2007 |
SUDESH Vs. STATE OF NCT OF DELHI
|
September 21, 2007 |
SUDHA BURMAN Vs. COMMISSIONER OF INCOME TAX
|
February 14, 2007 |
SUDHARSHAN MARWAH Vs. M C D
|
July 18, 2007 |
SUDHIR CHONA(SINCE DECEASED) THROUGH LRS Vs. CENTRAL BANK OF INDIA
|
November 5, 2007 |
SUDHIR CHOUDHIRE Vs. UNION OF INDIA
|
May 2, 2007 |
SUDHIR GADH Vs. BSES RAJDHANI POWER LTD
|
September 13, 2007 |
SUDHIR KUMAR Vs. STATE N C T OF DELHI
|
October 3, 2007 |
SUDHIR KUMAR Vs. M C D
|
August 6, 2007 |
SUDHIR KUMAR JAIN Vs. STATE OF DELHI
|
September 26, 2007 |
SUHAEL SAAD ALI KHAN Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE DELHI
|
April 19, 2007 |
SUJATA KOHLI Vs. HIGH COURT OF DELHI
|
December 20, 2007 |
SUKH RAM Vs. CBI
|
October 9, 2007 |
SUKHVINDER SINGH SHAGUFA Vs. U O I
|
March 20, 2007 |
SULOCHANA & ORS. Vs. THE STATE
|
July 23, 2007 |
SULOCHANA MARWAH Vs. SADHU RAM
|
January 18, 2007 |
SULOCHNA DEVI Vs. UNION OF INDIA & ORS
|
April 23, 2007 |
SUMAC INTERNATIONAL (P) LTD. Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 22, 2007 |
SUMAN Vs. INDERJEET
|
April 20, 2007 |
SUMAN JAIN Vs. JAIMALA JAIN
|
May 7, 2007 |
SUMER SINGH Vs. STATE OF DELHI
|
September 3, 2007 |
SUMESH Vs. STATE OF DELHI
|
October 3, 2007 |
SUMIT
S/O SH PREM KUMAR Vs. STATE
|
August 9, 2007 |
SUMIT BHATIA Vs. GOVT OF NCT OF DELHI
|
November 28, 2007 |
SUMITOM CORPORATION Vs. PUNJAB TRACTORS PVT. LTD. AND OTHERS
|
February 21, 2007 |
SUMITRA DEVI Vs. STATE
|
August 7, 2007 |
SUMITRA DEVI Vs. LT GOVERNER OF DELHI
|
October 29, 2007 |
SUMITRA DEVI Vs. STATE OF DELHI
|
May 15, 2007 |
SUNAINA ROHTAGI Vs. NARENDER KUMAR
|
July 27, 2007 |
SUNDER SINGH RANA Vs. PRESIDING OFFICER
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December 11, 2007 |
SUNIL BANSAL Vs. BHARAT PETROLEUM CORPN LTD
|
October 29, 2007 |
SUNIL BANSAL Vs. STATE OF DELHI
|
April 24, 2007 |
SUNIL GUPTA Vs. STATE NCT DELHI
|
October 12, 2007 |
SUNIL KUMAR Vs. STATE OF DELHI
|
September 27, 2007 |
SUNIL KUMAR Vs. UNION OF INDIA
|
April 20, 2007 |
SUNIL KUMAR Vs. STATE NCT OF DELHI
|
March 26, 2007 |
SUNIL KUMAR Vs. UNION OF INDIA
|
March 9, 2007 |
SUNIL KUMAR Vs. N C T OF DELHI
|
February 23, 2007 |
SUNIL KUMAR Vs. UNION OF INDIA
|
March 1, 2007 |
SUNIL KUMAR ALIAS SANDEEP ALIAS BITU Vs. STATE N C T OF DELHI
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September 10, 2007 |
SUNIL KUMAR SEHGAL Vs. KUSUM LATA SHARMA
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October 1, 2007 |
SUNIL KUMAR SHARMA Vs. STATE OF DELHI
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March 30, 2007 |
SUNIL NARULA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 5, 2007 |
SUNIL OJHA Vs. STATE OF NCT OF DELHI
|
April 19, 2007 |
SUNIL PANDEY Vs. CUSTOMS
|
July 30, 2007 |
SUNIL TANWAR Vs. STATE OF DELHI
|
September 25, 2007 |
SUNILA WADHWAN Vs. PERFECT DRUGS LIMITED
|
August 17, 2007 |
SUNILA WADHWAN Vs. PERFECT DRUGS LIMITED
|
August 14, 2007 |
SUNITA BALIYAN Vs. DIRECTOR SOCIAL WALFARE DEPARTMENT
|
October 19, 2007 |
SUNITA BALIYAN Vs. DIRECTOR SOCIAL WELFARE DEPARTMENT GOVT OF NCT OF DELHI
|
November 19, 2007 |
SUNITA SHARMA Vs. SARIKA GULATI
|
March 5, 2007 |
SUNITA SHIVADASANI Vs. GEETA GIDWANI
|
February 8, 2007 |
SUNRIDER CORPORATION U S A Vs. HINDUSTAN LEVER LIMITED
|
July 27, 2007 |
SUPER SEALS INDIA LIMITED Vs. SOS AUTOMOTIVE COMPONENTS PRIVATE LIMITED
|
November 28, 2007 |
SUPER SEALS INDIA LTD Vs. SOS OIL SEALS PVT LTD
|
September 3, 2007 |
SUPERINTENDING ARCHAEOLOGIST Vs. UNION OF INDIA
|
August 10, 2007 |
SUPREME COURT BAR ASSON Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 20, 2007 |
SURAJ BHAN Vs. A I I M S
|
October 3, 2007 |
SURAJ PRAKASH Vs. KIRAN KUMAR
|
February 8, 2007 |
SURAJ PRAKASH KHANNA Vs. SHRI BALBIR SINGH AND ORS.
|
July 30, 2007 |
SURAJ PRAKASH KHANNA Vs. BALBIR SINGH
|
August 2, 2007 |
SURAJ WATI Vs. AJAY SAINI
|
May 1, 2007 |
SURAJWATI Vs. AJAY SAINI
|
April 26, 2007 |
SURAM PAL SINGH Vs. SAVITA
|
March 30, 2007 |
SURENDER KUMAR Vs. STATE NCT OF DELHI
|
March 7, 2007 |
SURENDER NATH Vs. STATE OF DELHI
|
August 17, 2007 |
SURENDER SINGH Vs. STATE
|
August 8, 2007 |
SURENDER SINGH LAMBA Vs. STATE OF NCT OF DELHI
|
September 20, 2007 |
SURENDER TOKAS Vs. STATE NCT OF DELHI
|
March 13, 2007 |
SURENDRA KUMAR SAHNI Vs. CHIEF OF ARMY STAFF
|
January 11, 2007 |
SURENDRA M MITTAL Vs. NATIONAL CONSUMER DISPUTES REDRESSAL
|
September 17, 2007 |
SURESH Vs. STATE OF DELHI
|
July 18, 2007 |
SURESH Vs. RAMESH
|
February 13, 2007 |
SURESH Vs. UOI
|
November 12, 2007 |
SURESH CHANDER Vs. MAHESH CHAND
|
August 9, 2007 |
SURESH CHATURVEDI Vs. SYNDICATE BANK
|
July 24, 2007 |
SURESH ENTERPRISES Vs. UNION OF INDIA
|
December 13, 2007 |
SURESH KHULLAR Vs. VIJAY KUMAR KHULLAR
|
August 27, 2007 |
SURESH KUMAR Vs. LT GOVERNOR
|
February 27, 2007 |
SURESH KUMAR Vs. MANAGEMENT OF MONSANTO
|
July 31, 2007 |
SURESH KUMAR AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
July 31, 2007 |
SURESH KUMAR AGGARWAL Vs. KISHAN KUMAR AGGARWAL
|
October 24, 2007 |
SURESH KUMAR GUPTA Vs. COMMISSIONER OF FOLLOWED & SETC
|
November 1, 2007 |
SURESH KUMAR RAGHAV Vs. STATE (NCT OF DELHI) & OTHERS
|
August 7, 2007 |
SURESH KUMAR RANA Vs. MANAGING DIRECTOR HOTEL CORPORATION OF INDIA LTD
|
December 3, 2007 |
SURESH PAL Vs. UOI
|
May 31, 2007 |
SURESH SHARMA ALIAS SURESH CHANDER SHARMA Vs. STATE OF DELHI
|
September 18, 2007 |
SURINDER KUMAR SHARMA Vs. M.C.D.
|
March 20, 2007 |
SURINDER PAL SINGH Vs. DALJIT SINGH
|
August 31, 2007 |
SURINDER SOOD Vs. STATE OF DELHI
|
April 16, 2007 |
SURJAN SINGH Vs. FINANCIAL COMMISSIONER
|
July 2, 2007 |
SURJEET KUMAR Vs. PRESIDING OFFICER
|
March 1, 2007 |
SURJEET SINGH Vs. GOVERNMENT OF NCT OF DELHI
|
March 30, 2007 |
SURJIT KAUR CHOPRA Vs. STATE OF DELHI
|
August 21, 2007 |
SUSANNE LENATZ Vs. C J INTERNATIONAL HOTELS LIMITED
|
July 9, 2007 |
SUSHANT RASTOGI Vs. RELIANT INFOSYS PVT LTD
|
March 1, 2007 |
SUSHIL ANSAL Vs. STATE OF DELHI
|
September 21, 2007 |
SUSHIL BHASIN Vs. SUNDEEP GUPTA
|
October 1, 2007 |
SUSHIL DIXIT Vs. STATE OF DELHI
|
January 10, 2007 |
SUSHIL KUMAR Vs. STATE OF DELHI
|
November 1, 2007 |
SUSHIL KUMAR GAHLOT Vs. STATE OF DELHI
|
January 11, 2007 |
SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA
|
August 16, 2007 |
SUSHIL MODI Vs. MOHAN GURUSWAMY
|
September 7, 2007 |
SUSHILA Vs. UNION OF INDIA
|
February 20, 2007 |
SUSHILA AGARWAL Vs. INDIAN OVERSEAS CO. P. LTD.
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April 20, 2007 |
SUSHILA DEVI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 13, 2007 |
SUSHILA GOEL Vs. MOOL RAJ AGGARWAL
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May 7, 2007 |
SUSHILA KUMAR Vs. INDIAN OIL CORPORATION LTD
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August 31, 2007 |
SUSHILA SHARMA Vs. PAWAN SHARMA
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January 17, 2007 |
SUSHMA THADANI Vs. YATISH KUMAR SATIJA
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April 24, 2007 |
SUTESH KUMAR Vs. UOI
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November 29, 2007 |
SWAPAN KUMAR GUPTA Vs. STATE GOVT OF NCT DELHI
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September 13, 2007 |
SWAPNA SOOD Vs. DIRECTORATE OF EDUCATION
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September 1, 2007 |
SWARAN SINGH Vs. BHUPENDER KAUR
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November 23, 2007 |
SWARAN SINGH AND ORS Vs. STATE
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January 22, 2007 |
SWATCH LIMITED Vs. PRIYA EXHIBITORS PRIVATE LTD
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December 20, 2007 |
SWATI ALUMINIUM LTD Vs. MULLINS STEERING GEARS
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April 25, 2007 |
SYED MOHD ZAMIR Vs. SYED MOHD AQUIL
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November 13, 2007 |
SYNDICATE BANK Vs. KISHAN LAL
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February 8, 2007 |
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September 19, 2007 |
T AZZEZUR REHMAN AND CO Vs. SUPER SUPPLIES
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August 10, 2007 |
T CHANDRAMATHIAMMA Vs. PAPPI
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October 28, 2007 |
T CHANDRAMATHIAMMA Vs. PAPPI
S/O SHRI LAL MOHAMAD
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September 28, 2007 |
T D DUJARI Vs. M R CHANDER ENFORCEMENT OFFICE
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May 22, 2007 |
T R KURIAKOSE Vs. COMMISSIONER OF POLICE
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April 4, 2007 |
T R V ELECTRONICS CO PVT LTD Vs. M G ELECTRONICS LTD
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February 26, 2007 |
T.C.I. INFRASTRUCTURE Vs. HOUSING AND URBAN DEV. CORP.
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March 22, 2007 |
T.M. SAMPATH Vs. NATIONAL WATER DEVELOPMENT AG
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March 26, 2007 |
TAIPACK LIMITED Vs. RAM KISHORE NAGAR MAL
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May 23, 2007 |
TAJINDER KAUR Vs. DELHI DEVELOPMENT AUTHORITY
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July 19, 2007 |
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September 7, 2007 |
TARA CHAND Vs. STATE GOVT OF NCT DELHI
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September 10, 2007 |
TARLOCHAN SINGH Vs. UOI
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August 16, 2007 |
TARSEM KUMAR GARG Vs. DELHI DEVELOPMENT AUTHORITY
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July 10, 2007 |
TARUN J. TEJPAL Vs. JAYALKSHMI JAITLY
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May 31, 2007 |
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February 26, 2007 |
TASNEMUL HAQ Vs. UNION OF INDIA
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March 19, 2007 |
TATVADARSHI BANDHU PVT LTD Vs. FARHAT SHEIKH
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January 25, 2007 |
TAYYABA SIDDIQUI Vs. REGISTRAR CO OP SOCIETIES
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TEG SINGH Vs. UNION OF INIDIA
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April 17, 2007 |
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. LANCO CONSTRUCTION LTD
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July 13, 2007 |
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. LANCO CONSTRUCTION LTD
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July 17, 2007 |
TEJ BHAN GUPTA Vs. STATE
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August 22, 2007 |
TEJ PROPERTIES PVT LTD Vs. SUSHIL K CHAKRAVARTY
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July 25, 2007 |
TEJ SHOE EXPORTERS P LTD Vs. AIR INDIA
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October 19, 2007 |
TEJPAL SINGH BHATIA Vs. UNION OF INDIA
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May 15, 2007 |
TERUMO PENPOL LTD Vs. NCT OF DELHI
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October 4, 2007 |
TEXMACO LIMITED Vs. STATE
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August 6, 2007 |
TEXMACO LTC Vs. STATE OF DELHI
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July 27, 2007 |
TEXMACO LTD Vs. STATE DELHI ADMN
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August 14, 2007 |
TEXMACO LTD. Vs. STATE
|
August 7, 2007 |
THE CHAIRMAN CANTEEN AND ORS Vs. LT COL RAJ SINGH (RETD ) AND ANR
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January 25, 2007 |
THE COMMISSIONER OF SALES TAX Vs. SH CHAMAN LAL AND ANR
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February 6, 2007 |
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February 2, 2007 |
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October 5, 2007 |
THIRU N. RAVI AND ORS. Vs. S.D. KATHURIA AND ORS.
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August 10, 2007 |
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February 5, 2007 |
TIDE WAQTER OIL CO INDIA LTD Vs. GREASEOIL INDIA
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February 22, 2007 |
TIMBERLAND COMPANY Vs. A VIJAY
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October 29, 2007 |
TIME WARNER ENTERTAINMENT COMPANY Vs. COLUMBIA PICTURES INDUSTRIES INC
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May 15, 2007 |
TIME WARNER ENTERTAINMENT COMPANY L P Vs. RPG NETCOM
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April 15, 2007 |
TIMES INTERNET LIMITED Vs. INDIATMES COM
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July 31, 2007 |
TIMES INTERNET LTD Vs. JUST FLOWERS
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October 24, 2007 |
TINNA OVERSEAS LIMITED Vs. EMIRATES AIRLINES LIMITED
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October 23, 2007 |
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October 25, 2007 |
TIRUMALA TIRUPATI DEVASTHANAMAAND Vs. TITECH ENGINEERS PVT. LTD.
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November 13, 2007 |
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November 5, 2007 |
TITU Vs. STATE OF DELHI
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February 23, 2007 |
TOEPFER INTERNATIONAL ASIA PVT. LTD Vs. PRIYANKA OVERSEAS PVT LTD
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November 15, 2007 |
TOTAL TELEFILM P. LTD Vs. GOVT OF NCT OF DELHI
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October 10, 2007 |
TOYO ENGINEERING (INDIA) LTD Vs. UCO BANK
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April 2, 2007 |
TRACO CABLE CO LTD Vs. ELKEY INTERNATIONAL LTD
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December 20, 2007 |
TRADE AND INVESTMENT FACILITATION CORPORATION LTD Vs. UNION OF INDIA
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November 22, 2007 |
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March 2, 2007 |
TRAVEL AGENTS ASSOCIATION OF INDIA LTD Vs. V P L TRAVELS P LTD
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February 18, 2007 |
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TREND SETTERS Vs. NORTH DELHI POWER LTD
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TRG INDUSTRIES PVT LTD Vs. CHZK DORMASH SERVICES
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September 28, 2007 |
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TSI DISPLAYS P LTD Vs. MCD
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October 11, 2007 |
TUKI RAM Vs. UNION OF INDIA & ORS
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February 23, 2007 |
TULSI RAM Vs. RAM KISHAN DASS
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August 21, 2007 |
TUNDE GBAJA Vs. CENTRAL BUREAU OF INVESTIGATION
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March 19, 2007 |
TWENTY FIRST CENTURY SECURITIES LIMITED Vs. GROWTH TECHNO PROJECTS LTD
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October 30, 2007 |
U CAN MIGRATE CONSULTANTS PVT LTD Vs. CANADIAN CONNECTIONS GROUPS LTD
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October 9, 2007 |
U P STATE ROAD TRANSPORT CORPORATION Vs. SARITA TYAGI
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January 18, 2007 |
U P STATE ROAD TRANSPORT CORPORATION Vs. ANITA VERMA
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January 11, 2007 |
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March 20, 2007 |
U. LIKE PROMOTERS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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U.P. ROADWAYS Vs. VIJAY DEVI AND OTHERS
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ULTIMATE FASHION PVT LTD Vs. SHARAFAT ALI
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July 25, 2007 |
UMA KAPOOR
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UMA KUMAR Vs. HEALTH AND FAMILY WELFARE
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October 29, 2007 |
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May 31, 2007 |
UMESH CHANDRAD SOOD Vs. MUNICIPAL CORPORATION OF DELHI
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November 30, 2007 |
UMESH KUMAR TIWARI Vs. M C D
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March 22, 2007 |
UMESH TANDON Vs. INDIAN TECHNOLOGICAL PRODUCT
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May 23, 2007 |
UNA CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. RAVINDRA BROTHER
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August 16, 2007 |
UNICHEM LABORATORIES LTD Vs. MEDI TREAT DRUGS
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March 2, 2007 |
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March 7, 2007 |
UNION OF INDIA Vs. UPPER INDIA COUPER PAPER MILLS COMPANY LIMITED
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March 12, 2007 |
UNION OF INDIA Vs. MANINDER PAL SINGH KOHLI
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March 21, 2007 |
UNION OF INDIA Vs. MANINDER PAL SINGH KOHLI
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March 15, 2007 |
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UNION OF INDIA Vs. AMRIK CHAND
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January 12, 2007 |
UNION OF INDIA Vs. MALVINDER SINGH
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January 25, 2007 |
UNION OF INDIA Vs. J P SINGH
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January 22, 2007 |
UNION OF INDIA Vs. KHAIRATI LAL
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February 12, 2007 |
UNION OF INDIA Vs. DARSHAN KUMAR GUPTA
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July 13, 2007 |
UNION OF INDIA Vs. STEPHEN ANDREAS HOFMAN
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July 13, 2007 |
UNION OF INDIA Vs. INDIAN IRON AND STEEL CO LTD
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July 10, 2007 |
UNION OF INDIA Vs. SHADI LAL ENTERPRISES LTD
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June 15, 2007 |
UNION OF INDIA Vs. KUNDRA SHOES
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April 30, 2007 |
UNION OF INDIA Vs. H C CHANDEL
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August 14, 2007 |
UNION OF INDIA Vs. BIPIN BEHARI DAS
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August 24, 2007 |
UNION OF INDIA Vs. SARASWATHI INDUSTRIAL SYNDICATE LIMITED
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July 26, 2007 |
UNION OF INDIA Vs. CHAFFEURS CLASS III ASSOCIATION
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UNION OF INDIA Vs. SHYAMA MALHOTRA
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September 7, 2007 |
UNION OF INDIA Vs. ASSOCIATED CONSTRUCTION COMPANY
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November 14, 2007 |
UNION OF INDIA Vs. RAKESH PANDEY
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October 29, 2007 |
UNION OF INDIA Vs. DHARAM RAJ DINKAR
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October 29, 2007 |
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September 24, 2007 |
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October 9, 2007 |
UNION OF INDIA Vs. DEVI DUTT
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October 10, 2007 |
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UNION OF INDIA Vs. YASHPAL
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August 27, 2007 |
UNION OF INDIA Vs. CONT PARAMVIR
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November 6, 2007 |
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October 30, 2007 |
UNION OF INDIA Vs. B P SHARMA
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August 6, 2007 |
UNION OF INDIA Vs. NARENDER KUMAR-JE(E)
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August 14, 2007 |
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August 22, 2007 |
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March 6, 2007 |
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July 4, 2007 |
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November 6, 2007 |
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November 30, 2007 |
UNION OF INDIA Vs. M/S CENTRAL INDIA MACHINERY MFRS. CO. LTD
|
January 11, 2007 |
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January 9, 2007 |
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November 5, 2007 |
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February 26, 2007 |
UNION PUBLIC SERVICE COMMISSION Vs. CENTRAN INFORMATION COMMISSION
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September 28, 2007 |
UNITED INDIA INSURANCE Vs. MASTER IMRAN KHAN AND
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September 26, 2007 |
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|
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December 6, 2007 |
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IMPORT AND EXPO
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October 10, 2007 |
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March 12, 2007 |
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V NATRAJAN Vs. STATE
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May 18, 2007 |
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VARUN MANI Vs. DIRECTORATE OF EDUCATION
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December 18, 2007 |
VC ANTHONY CHAIRMAN BHAGEERATHA ENGINEERING LTD Vs. CITI FINANCIAL CONSUMER FINANACE INDIA LTD
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VIJAI KUMAR SAWHNEY Vs. INDER DEV SAWHNEY
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October 29, 2007 |
VIJAY Vs. STATE
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January 6, 2007 |
VIJAY @ VICKY Vs. STATE
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VIJAY CHADHA Vs. JASBIR SINGH
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VIJAY KUMAR Vs. STATE OF DELHI
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VIJAY KUMAR Vs. STATE
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VIJAY KUMAR MEHRA Vs. STATE
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VIJAY LATHA JAIN Vs. STATE (GOVT. OF NCT DELHI)
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VIJAY MANCHANDA Vs. GRAPHLINE COMPUTER P LTD
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September 19, 2007 |
VIJAY NATH TIWARI Vs. SURENDER
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VIJAY PAL SINGH Vs. N.D.M.C
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February 27, 2007 |
VIJAY SHARMA Vs. DIVINE ENTERTAINMENT LTD
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VIJAY THAKUR Vs. VIDESH SANCHAR NIGAM LTD
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April 20, 2007 |
VIJAY TTA Vs. STATE
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VIJAYA MYNE Vs. SATYA BHUSHAN KAURA
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VIJENDRA KUMAR Vs. VED PRAKASH GUPTA
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March 29, 2007 |
VIJENDRA KUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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May 10, 2007 |
VIKAS Vs. STATE GOVT OF NCT
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September 28, 2007 |
VIKAS AGGARWAL Vs. UOI
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July 6, 2007 |
VIKAS AND ORS. Vs. GOVT. OF NCT OF DELHI
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August 16, 2007 |
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September 11, 2007 |
VIKAS JAIN Vs. AFTAB AHMAD
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July 4, 2007 |
VIKAS SHARMA Vs. COMMISSIONER OF POLICE
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October 29, 2007 |
VIKAS SHARMA Vs. GOVT OF NCT OF DELHI
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September 7, 2007 |
VIKAS YADAV Vs. STATE OF UTTAR PRADESH
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September 25, 2007 |
VIKASH Vs. THE STATE OF DELHI
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August 20, 2007 |
VIKASH AGGARWAL Vs. UOI
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June 6, 2007 |
VIKRAM Vs. STATE OF DELHI
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February 27, 2007 |
VIKRAM PRAKASH Vs. STATE NCT OF DELHI
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October 9, 2007 |
VIKRAM RAMPAL Vs. STATE 0F DELHI
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August 27, 2007 |
VIKRAM RAMPAL Vs. STATE OF DELHI
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April 3, 2007 |
VIKRAM VAISH FAMILY TRUST Vs. M.C.D.
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May 21, 2007 |
VIMAL BHAI Vs. UNION OF INDIA
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November 7, 2007 |
VIMAL KUMAR BAHI Vs. DIRECTORATE OF REVENUE INTELLIGNECE
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October 3, 2007 |
VINAY ALIAS RAJA Vs. STATE OF DELHI
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January 19, 2007 |
VINAY CHAUHAN Vs. UNION OF INDIA
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November 20, 2007 |
VINAY KUMAR Vs. STATE OF DELHI
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August 31, 2007 |
VINAY MOHAN SHARMA Vs. DELHI ADMINISTRATION
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November 5, 2007 |
VINAY RAI Vs. IFCI LTD
|
October 31, 2007 |
VINAY RAI Vs. STATE
|
April 20, 2007 |
VINAYAK LOCAL AREA BANK LIMITED Vs. RESERVE BANK OF INDIA
|
January 29, 2007 |
VINEY KUMAR MAHAJAN Vs. VISHAMBHARI DEVI
|
May 21, 2007 |
VINOD ALIAS RAJU Vs. STATE NCT OF DELHI
|
October 8, 2007 |
VINOD KAPUR Vs. UNION OF INDIA
|
July 27, 2007 |
VINOD KHANNA Vs. ORIENTAL BANK OF COMMERCE
|
February 28, 2007 |
VINOD KUMAR Vs. STATE OF DELHI
|
March 6, 2007 |
VINOD KUMAR Vs. UNION OF INDIA
|
January 11, 2007 |
VINOD KUMAR Vs. ORIENTAL BANK OF COMMERCE
|
August 17, 2007 |
VINOD KUMAR Vs. HEAD AND DEAN FMS UNIVERSITY
OF DELHI
|
August 20, 2007 |
VINOD KUMAR GUPTA Vs. SANTOSH GUPTA
|
May 7, 2007 |
VINOD KUMAR JAIN Vs. GOVT OF NCT OF DELHI
|
May 9, 2007 |
VINOD KUMAR JHA Vs. C B I
|
October 8, 2007 |
VINOD KUMAR JOLLY Vs. SUNITA JOLLY
|
May 25, 2007 |
VINOD KUMAR SHARMA Vs. CBI
|
October 8, 2007 |
VINOD KUMAR SHARMA Vs. STATE OF DELHI
|
October 22, 2007 |
VINOD KUMAR VED PARKASH Vs. NATIONAL COOPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED
|
February 28, 2007 |
VINOD S O RAMESHWAR KUMAR Vs. STATE
|
December 20, 2007 |
VINYL PRODUCTS Vs. RAM UJJAGAR
|
September 1, 2007 |
VIPIN KALIA Vs. STATE BANK OF INDIA
|
February 28, 2007 |
VIPIN KUMAR Vs. STATE OF DELHI
|
April 3, 2007 |
VIPIN MALIK Vs. C.I.T
|
August 7, 2007 |
VIPON ELECTRONICS P LTD Vs. AKHILESH KUMAR
|
February 21, 2007 |
VIR BHAN CHAUDHARY Vs. STATE OF DELHI
|
May 16, 2007 |
VIRENDER GOPAL Vs. MUNICIPAL CORPORATION OF DELHI
|
March 1, 2007 |
VIRENDER KUMAR Vs. C B I
|
May 14, 2007 |
VIRENDER KUMAR DARALL Vs. D S P C A
|
November 28, 2007 |
VIRENDER KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
July 10, 2007 |
VIRENDER NANDA ALIAS DIMPLE Vs. STATE OF DELHI
|
July 23, 2007 |
VIRENDER SINGH Vs. DTC
|
July 19, 2007 |
VIRENDER SINGH Vs. MCD
|
August 20, 2007 |
VIRENDER SINGH Vs. UNION OF INDIA
|
March 1, 2007 |
VIRENDER SINGH Vs. MCD
|
May 9, 2007 |
VIRENDRA SINGH Vs. ANAND PRAKASH
|
August 6, 2007 |
VISAKA INDUSTRIES LIMITED Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
|
July 26, 2007 |
VISAL BUILDERS Vs. COMMISSIONER OF INCOME TAX
|
July 18, 2007 |
VISHAL CHAWLA Vs. STATE OF DELHI
|
August 24, 2007 |
VISHAL SHARMA Vs. DEEPAK KUMAR MANGOTRA
|
April 17, 2007 |
VISHNU DUTT SHARMA Vs. UNION OF INDIA
|
February 13, 2007 |
VISHNU DUTT SHARMA Vs. MANJU SHARMA
|
May 7, 2007 |
VISHWA NATH AGRAWAL Vs. SATYAWATI DEVI
|
September 7, 2007 |
VISHWA VIBHUTI Vs. UNION OF INDIA & ORS
|
February 1, 2007 |
VISHWANATH SHARMA Vs. MUKUND LAL SHARMA
|
March 12, 2007 |
VISHWANATHA TANTRI Vs. STATE OF NCT OF DELHI
|
October 24, 2007 |
VISIONARIES MEDIA NETWORK Vs. STAR INDIA PVT LTD
|
August 8, 2007 |
VITIR CHATTELS P LTD Vs. AUTHENTIC GEAR PVT LTD
|
January 25, 2007 |
VIVEK AUTOMOBILES LTD. Vs. LORD KRISHNA BANK LTD.
|
April 26, 2007 |
VIVEK KUMAR ALIAS SANJU Vs. STATE GOVT OF NCT OF DELHI
|
February 23, 2007 |
VIVEK KUMAR KHANDELWAL AND ORS., Vs. GOVERNMENT OF N.C.T. OF DELHI THROUGH ITS PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT,
|
October 1, 2007 |
VIVEK KUMAR KHANDELWAL AND OTHERS Vs. GOVERNMENT OF N.C.T. OF DELHI
|
January 10, 2007 |
VIVEK MINA Vs. UNION OF INDIA
|
August 14, 2007 |
VIVEK SHARMA Vs. STATE NCT OF DELHI
|
August 31, 2007 |
VOLTAS LIMITED Vs. VOLTAS EMPLOYEES UNION
|
January 12, 2007 |
VOLTAS LIMITED Vs. UNION OF INDIA
|
February 12, 2007 |
WAHIDAR Vs. RAJ BAHADUR
|
January 4, 2007 |
WASIF AND ORS Vs. STATE AND ANR.
|
November 15, 2007 |
WAZIRABAD MULTI PURPOSE COOPERATIVE SOCIETY LTD Vs. RAJAN
|
July 5, 2007 |
WEBCITY INFOSYS LTD Vs. REGISTRAROG COMPANIES DELHI AND HARIYANA
|
September 26, 2007 |
WEST ASIA EXPORTS AND IMPORTS PVT LTD Vs. VISWANATH NEDUNGADI
|
December 3, 2007 |
WEST COAST PAPER MILLS LTD Vs. ASHA KAPOOR
|
July 6, 2007 |
WG CDR TAPESHWAR PURI Vs. LEE CLUB FRANCAIS
|
January 4, 2007 |
WHALE STATIONERY PRODUCTS LTD Vs. UNION OF INDIA
|
January 31, 2007 |
WING COMMANDER H M SETHI Vs. U O I MIN OF HEALTH AND F W GOVT OF INDIA
|
August 29, 2007 |
WING COMMANDER RETD V S TOMAR Vs. GOVT OF INDIA
|
April 20, 2007 |
WORKMEN ITPO Vs. MANAGEMENT ITPO
|
September 3, 2007 |
WORKMEN OF CPWD Vs. GOVERNMENT OF INDIA
|
September 24, 2007 |
WORKMEN OF M C D Vs. M C D
|
August 6, 2007 |
XEROX CORPORATION Vs. SHAILESH PATEL
|
February 20, 2007 |
Y L SONI Vs. V S SONI
|
July 26, 2007 |
YAD RAM Vs. GOVT OF NCT OF DELHI
|
May 25, 2007 |
YADESHWAR KUMAR Vs. BENNETT COLEMAN AND CO LTD
|
September 3, 2007 |
YASH ARORA Vs. TUSHAR ENTERPRISES
|
November 30, 2007 |
YASHODHA Vs. STATE
|
November 7, 2007 |
YASHPAL AHUJA Vs. STATE OF DELHI
|
September 12, 2007 |
YASHPAL MADAN Vs. GOVT OF NCT OF DELHI
|
May 15, 2007 |
YASIN & ANR. Vs. STATE & ORS.
|
June 8, 2007 |
YASPAL SINGH S/O MANGAL SINGH Vs. UNION OF INDIA
|
August 14, 2007 |
YOG SYSTEMS INDIA LTD Vs. SU-KAM POWER SYSTEMS LTD
|
October 12, 2007 |
YOGA EMPLOYEES ASSOCIATION Vs. UOI
|
August 21, 2007 |
YOGENDER KUMAR Vs. STATE DELHI ADMN
|
November 5, 2007 |
YOGESH Vs. STATE OF DELHI
|
September 5, 2007 |
YOGESH JAIN Vs. BSES YAMUNA POWER LTD
|
January 16, 2007 |
YOGESH KUMAR Vs. UNION OF INDIA
|
August 24, 2007 |
YOGESH KUMAR GUPTA Vs. ANURADHA RANGRAJAN
|
February 22, 2007 |
YONEX KABUSHIKI KAISHA Vs. PHILLIPS INTERNATIONAL
|
August 20, 2007 |
YUDHVIR SINGH Vs. COMMISSIONER OF POLICE
|
September 12, 2007 |
YUGAL KISHORE Vs. DELHI JAL BOARD
|
April 19, 2007 |
YUVNEET SURI Vs. ROUND THE CLOCK STORES LTD
|
December 13, 2007 |
YUVRAV Vs. STATE
|
September 13, 2007 |
ZAMEER AHMED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972
|
February 13, 2007 |
ZEE TELEFILMS LTD Vs. UNION OF INDIA
|
February 5, 2007 |
ZENITH MINING PVT LTD Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDRATION OF INDIA LTD
|
September 10, 2007 |
ZOHRA SHEIKH ALIAS CHAMAN Vs. STATE
|
October 23, 2007 |
ZOHRA SHEIKH ALIAS CHAMAN Vs. STATE OF DELHI
|
October 10, 2007 |