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A A CATERING CO Vs. UNION OF INDIA
|
March 24, 2006 |
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A F FERGUSON AND CO Vs. PRESIDING OFFICER
|
December 15, 2006 |
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A F INVESTMENT LTD Vs. RAJA RAM BHASIN AND CO
|
January 24, 2006 |
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A K ARORA Vs. STATE OF DELHI
|
July 12, 2006 |
|
A K VERMA Vs. BANK OF INDIA
|
September 11, 2006 |
|
A M HANDICRAFT Vs. UNION OF INDIA
|
September 15, 2006 |
|
A ONE ALUMS PVT LTD Vs. CHEMCON FABRICATORS DELHI PVT LTD
|
February 16, 2006 |
|
A R CHADHA Vs. BALDEV SINGH
|
February 27, 2006 |
|
A R KHANNA AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
October 19, 2006 |
|
A S RAWAT Vs. DDA
|
September 12, 2006 |
|
A TOSH AND SONS INDIA LTD Vs. N N KHANNA
|
April 26, 2006 |
|
A V M (RETD ) SURENDRA SAWHNEY Vs. UNION OF INDIA
|
November 16, 2006 |
|
AAJIT SINGH Vs. DIRECTOR OF EDUCATION
|
August 8, 2006 |
|
AAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
September 28, 2006 |
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ABDUL KALAM Vs. STATE GOVERNMENT OF NCT OF DELHI
|
May 3, 2006 |
|
ABDUL MAJID Vs. STATE GOVT PF NCT DELHI
|
August 30, 2006 |
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ABDUL SUBHAN Vs. STATE OF DELHI
|
September 27, 2006 |
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ABN AMRO BANK N V Vs. CENTRAL BOARD OF DIRECT TAXES
|
April 21, 2006 |
|
ABSOLUT APPARELS Vs. VANISHREE ENTERPRISES AND ORS
|
December 6, 2006 |
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ACE DOOR AND DOOR CARGO Vs. ORIENTAL INSURANCE CO LTD
|
April 27, 2006 |
|
ADEEB AHMED Vs. JAMIA MILLIA ISLAMIA
|
November 3, 2006 |
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ADESH SAXENA & ORS. Vs. STATE (NCT OF DELHI)
|
September 18, 2006 |
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ADITYA OIL COMPANY Vs. INDIAN OIL CORPORATION
|
November 27, 2006 |
|
ADVANCE ENGINEERING CORPORATION Vs. PRESIDING LABOUR COURT
|
December 5, 2006 |
|
AFHQ CIVIL SERVICE (DIRECT RECRUIT GAZETTED) OFFIC Vs. UNION OF INDIA
|
November 14, 2006 |
|
AFZAL FRIESE Vs. UOI
|
June 1, 2006 |
|
AGALI E. SAMKI Vs. STATE (NCT OF DELHI)
|
July 27, 2006 |
|
AGGARWAL MULTI-SPECIALITY HOSPITAL Vs. GOVT OF NCT OF DELHI
|
August 22, 2006 |
|
AGRI TRADE INDIA SERVICES PVT LTD Vs. UNION OF INDIA
|
August 18, 2006 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE NARELA Vs. COMMISSIONER OF INCOME TAX
|
June 2, 2006 |
|
AGRICULTURAL PRODUCE MARKETING COMMITTEE, NARELA Vs. UNION OF INDIA
|
March 24, 2006 |
|
AHAR SPINNING MILLSLTD Vs. VIJAY HOSIERY CO LTD
|
January 4, 2006 |
|
AHMED KHAN Vs. NASIR KHAN (SINCE DECEASED
REPRESENTED THROUGH LRS
|
November 23, 2006 |
|
AHSAAN Vs. STATE OF DELHI
|
November 29, 2006 |
|
AIA ENGINEERING LTD Vs. CONTROLLER OF PATENTS
|
December 20, 2006 |
|
AIR COMMODORE M M ARORA Vs. UNION OF INDIA
|
October 19, 2006 |
|
AIR CONTROL AND CHEMICAL ENGG CO LTD Vs. BHARAT BIJLEE LTD
|
September 12, 2006 |
|
AIR INDIA LIMITED Vs. JAGESH DUTT SHARMA
|
September 11, 2006 |
|
AIR INDIA LIMITED Vs. N K SETHI
|
September 4, 2006 |
|
Air Vice Marshal J S Kumar Vs. Governing Council of Air Force Sports Complex
|
January 2, 2006 |
|
AIRPORT AUTHORITY OF INDIA Vs. DHARM PAL
|
January 30, 2006 |
|
AIRPORT AUTHORITY OF INDIA Vs. KAMAL PARASHAR
|
February 7, 2006 |
|
AIRPORT AUTHORITY OF INDIA Vs. FRICK INDIA LIMITED
|
March 9, 2006 |
|
AIRPORT AUTHORITY OF INDIA Vs. PURAN CHAND
|
September 8, 2006 |
|
AIRPORT AUTHORITY OF INDIA Vs. S K VERMA
|
June 2, 2006 |
|
AIRPORTS AUTHORITY OF INDIA Vs. I C M AIRPORT TECHNICS
|
August 18, 2006 |
|
AIRPORTS AUTHORITY OF INDIA Vs. M A KHAN
|
March 3, 2006 |
|
AIRPORTS AUTHORITY OF INDIA Vs. CENTRAL BOARD OF EXCISE & CUSTOMS
|
April 3, 2006 |
|
AISHWARYA DEV CHAND KATOCH Vs. T M PROPERTIES PVT LTD
|
August 7, 2006 |
|
AIZAZ ALAM Vs. UNION OF INDIA
|
April 21, 2006 |
|
AJANTA BUILDERS Vs. BHARAT HEAVY ELECTRICALS LTD
|
October 6, 2006 |
|
AJANTA PAPER & GENERAL PRODUCTS LTD. Vs. UNION OF INDIA
|
September 26, 2006 |
|
AJAY Vs. STATE OF DELHI
|
November 15, 2006 |
|
AJAY Vs. STATE OF N C T OF DELHI
|
February 13, 2006 |
|
AJAY ALIAS AJJU Vs. STATE
|
September 18, 2006 |
|
AJAY BAJAJ Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
May 29, 2006 |
|
AJAY ENTERPRISES LTD Vs. SECRETARY LABOUR GOVT OF NTC OF DELHI
|
October 31, 2006 |
|
AJAY KHANNA Vs. LUCAS T V S
|
August 23, 2006 |
|
AJAY KUMAR Vs. STATE OF DELHI
|
May 31, 2006 |
|
AJAY KUMAR ACHARYA Vs. UNION OF INDIA
|
October 5, 2006 |
|
AJAY KUMAR DATTA Vs. UNION OF INDIA
|
February 8, 2006 |
|
AJAY KUMAR KAUSHIK Vs. OIL AND NATURAL GAS CORPORATION LTD
|
May 5, 2006 |
|
AJAY KUMAR SHARMA Vs. PRESIDING OFFICER LABOUR COURT
|
September 12, 2006 |
|
AJAY KUMAR TRIPATHI Vs. STATE OF DELHI
|
December 6, 2006 |
|
AJAY SAXENA Vs. RACHNA SAXENA
|
October 5, 2006 |
|
AJIT SINGH KATIYAR Vs. STATE (N.C.T. OF DELHI) (DELHI)
|
October 6, 2006 |
|
AJIT SINGH NAYYER Vs. UNION OF INDIA AND ANR
|
September 22, 2006 |
|
AJMER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 31, 2006 |
|
AKASH GUPTA Vs. FRANKFINN INSTITUTE OF AIR HOSTESS TRAINING
|
January 16, 2006 |
|
AKSHAY KAPUR Vs. RISHAV KAPUR
|
May 2, 2006 |
|
AKTIEBOLAGET VOLVO Vs. A K BHUVA
|
May 5, 2006 |
|
AKTIEBOLAGET VOLVO Vs. V N PRASAD
|
February 16, 2006 |
|
ALANKAR GLOBLE PVT LTD Vs. DINESH KUMAR MATHUR
|
December 6, 2006 |
|
ALCON BUILDERS AND ENGINEERS PVT LTD Vs. UNION OF INDIA
|
February 23, 2006 |
|
ALKA SHARMA Vs. STATE
|
April 19, 2006 |
|
ALL INDIA CASUAL WORKERS UNION Vs. UNION OF INDIA
|
August 30, 2006 |
|
ALL INDIA HVOC WORKMEN FEDERAT Vs. UOI
|
October 4, 2006 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. R K UPADHYAYA
|
January 17, 2006 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. O P CHAUHAN
|
December 20, 2006 |
|
ALL INDIA MINORITIES WELFARE TRUST Vs. DELHI ADMINISTRATION
|
July 13, 2006 |
|
ALL INDIA PUNJAB AND SIND BANK Vs. UNION OF INDIA
|
March 13, 2006 |
|
ALL INDIA YOUNG LAWYERS ASSOCIATION Vs. GOVT OF NCT OF DELHI
|
February 24, 2006 |
|
ALLERGAN INC Vs. ELDER PHARMACEUTICALS LTD
|
February 6, 2006 |
|
ALLERGAN INC Vs. INTAS PHARMACEUTICALS
|
April 28, 2006 |
|
ALLIED ELECTRONICS AND MAGNETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME
|
February 27, 2006 |
|
ALOK THAKAR Vs. AIIMS
|
April 24, 2006 |
|
ALPANA DAS Vs. C B I
|
July 7, 2006 |
|
AMAN HOSPITALITY PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
November 24, 2006 |
|
AMANPREET SINGH Vs. UNIVERSITY OF DELHI
|
August 23, 2006 |
|
AMANULLAH KHAN Vs. STATE OF DELHI
|
May 26, 2006 |
|
AMAR CONSTRUCTIONS Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
September 29, 2006 |
|
AMAR DETECTIVES AND CONSULTANCY Vs. UOI
|
January 30, 2006 |
|
AMAR INDUSTRIES Vs. UNION OF INDIA
|
March 2, 2006 |
|
AMAR JYOTI PACKERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2006 |
|
AMAR NATH Vs. DELHI DEVELOPMENT AUTHORITY
|
November 20, 2006 |
|
AMAR NATH GARG Vs. DELHI DEVELOPMENT AUTHORITY
|
December 12, 2006 |
|
AMARJEET SINGH Vs. SHARDA ODHRAI
|
September 29, 2006 |
|
AMARJEET SINGH Vs. PANJAB AND SIND BANK
|
July 7, 2006 |
|
AMARJIT SINGH Vs. UOI
|
February 23, 2006 |
|
AMBER FOOD PRODUCTS Vs. DILIP KIRPLANI
|
May 15, 2006 |
|
AMERICAN EXPRESS BANK LTD Vs. PRIYA PURI
|
May 24, 2006 |
|
AMERICAN EXPRESS BANK LTD Vs. GIRDHARI JEWELLERS P LTD
|
September 20, 2006 |
|
AMERICAN HOTEL AND LODGING ASSOCIATION EDUCATIONAL INSTITUTE Vs. CENTRAL BOARD OF DIRECT TAXES MINISTRY OF FINANCE GOVERNMENT OF INDIA NEW DELHI
|
November 24, 2006 |
|
AMIR ZAFAR Vs. STATE OF DELHI
|
September 13, 2006 |
|
AMIT ALIAS MANDEEP Vs. STATE OF DELHI
|
January 30, 2006 |
|
AMIT MALIK Vs. KAMLESH MALIK
|
May 5, 2006 |
|
AMITA Vs. STATE OF DELHI
|
July 5, 2006 |
|
AMITABH VERMA Vs. NONICA KHER
|
August 8, 2006 |
|
AMITY SCHOOL OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL OF TECHNICAL EDUCATION
|
June 2, 2006 |
|
AMJAD KHAN Vs. STATE OF DELHI
|
September 29, 2006 |
|
AMRIT PAL SINGH Vs. JASMIT KAUR
|
March 17, 2006 |
|
AMRITPAL SINGH GAMBHIR Vs. SUKHDEV SINGH GAMBHIR
|
May 25, 2006 |
|
ANAND DARBARI Vs. UOI
|
March 23, 2006 |
|
ANAND GUPTA Vs. J S GROVER INSPECTOR CUSTOMS
|
September 5, 2006 |
|
ANAND PRAKASH Vs. APPROPRIATE AUTHORITY INCOME TAX DEPT
|
July 7, 2006 |
|
ANAND PRASAD SHARMA Vs. RAM SINGH
|
September 15, 2006 |
|
ANAND RAMAMURTHY Vs. UNION OF INDIA
|
April 21, 2006 |
|
ANAND SWARUP MITTAL Vs. MANAGING COMMITTEE OF RAMJAS SR SECONDARY SCHOOL NO 4
|
August 24, 2006 |
|
ANANT RAJ AGENCIES Vs. D D A
|
September 13, 2006 |
|
ANANT RAJ AGENCIES Vs. DDA
|
January 19, 2006 |
|
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
|
March 6, 2006 |
|
ANDALEEB SEHGAL Vs. UOI
|
July 7, 2006 |
|
ANEIL KUMAR BHALLA Vs. B R GAMBHIR
|
September 5, 2006 |
|
ANGAD KUMAR SHARMA Vs. THE STATE
|
December 15, 2006 |
|
ANIL C ITTYERAH Vs. CHAIRMAN INDIAN INSTITUTE OF PUBLIC ADMINISTRATION
|
March 24, 2006 |
|
ANIL GOEL Vs. NDPL
|
September 5, 2006 |
|
ANIL JAIN Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
May 18, 2006 |
|
ANIL KUMAR Vs. UOI
|
June 1, 2006 |
|
ANIL KUMAR Vs. GOVT OF N CT OF DELHI
|
January 9, 2006 |
|
ANIL KUMAR Vs. STATE OF DELHI
|
November 20, 2006 |
|
ANIL KUMAR AHUJA Vs. K C SETHI
|
June 2, 2006 |
|
ANIL KUMAR ANAND Vs. UNIT TRUST OF INDIA
|
August 18, 2006 |
|
ANIL KUMAR BAHRI Vs. DELHI STATE CIVIL SUPPLIES CORPN LTD
|
January 25, 2006 |
|
ANIL KUMAR JAIN Vs. GOVT OF NCT OF DELHI
|
August 1, 2006 |
|
ANIL MITTAR Vs. UNION OF INDIA
|
October 9, 2006 |
|
ANIL NANDA Vs. ESCORTS LIMITED
|
March 6, 2006 |
|
ANIRUDH SEN Vs. STATE N C T OF DELHI
|
November 8, 2006 |
|
ANISH BARLA Vs. UNION PUBLIC SERVICE COMMISSION
|
March 14, 2006 |
|
ANIT KUMAR Vs. CHAIRMAN TARIFF AUTHORITY FOR MAJOR PORTS
|
August 28, 2006 |
|
ANITA Vs. STATE OF DELHI
|
September 7, 2006 |
|
ANITA DEVI Vs. UOI
|
July 24, 2006 |
|
ANITA MALIK Vs. A I I M S
|
February 15, 2006 |
|
Anjali promoters and Developers Private Limited Vs. Ravinder Nath Sondhi
|
January 31, 2006 |
|
ANJU Vs. NATIONAL THERMAL POWER CORPORATION
|
April 26, 2006 |
|
ANJU Vs. STATE OF DELHI
|
November 13, 2006 |
|
ANJU SINGH Vs. STATE OF DELHI
|
December 7, 2006 |
|
ANKIT GUPTA Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
|
December 19, 2006 |
|
ANKITA OVERSEASE PVT LTD Vs. SHAKEEL AHMED
|
November 3, 2006 |
|
ANMOL KUMAR Vs. TRILOK CHAND
|
August 17, 2006 |
|
ANNEY KAMRAN Vs. STATE OF DELHI
|
August 7, 2006 |
|
ANSAL HOUSING & CONSTRUCTIONS LTD AND ANOTHER Vs. DEEPIKA MALIK AND ANOTHER
|
November 3, 2006 |
|
ANSAL HOUSING AND CONSTRUCTIONS LTD. AND ANR. Vs. DEEPIKA MALIK AND ANR.
|
March 11, 2006 |
|
ANSHU GOYAL Vs. VIJENDER KUMAR ROHTAGI
|
December 12, 2006 |
|
ANU SAXENA Vs. JESUS AND MARY COLLEGE
|
October 5, 2006 |
|
ANUJ RAWAT AND Vs. SITA DEVI
|
March 14, 2006 |
|
ANUKAMPA ENTERPRISES Vs. M M FARIDI
|
October 18, 2006 |
|
ANUPAMA GOVIL Vs. RAMA DEVI
|
October 31, 2006 |
|
ANURAG SINGH Vs. STATE NCT OF DELHI
|
April 18, 2006 |
|
ANZ GRINDLAYS BANK PLC Vs. U O I
|
October 10, 2006 |
|
APEX SHOES CO LVT LTD Vs. MAJOR FOOTWEAR PVT LTD
|
March 2, 2006 |
|
ARCHAEOLOGICAL SURVEY OF INDIA Vs. NIRAJ KUMAR SINHA
|
September 20, 2006 |
|
ARCHANA BAINS Vs. STATE
|
March 7, 2006 |
|
ARIF Vs. STATE OF DELHI
|
July 4, 2006 |
|
ARIFA NANUMAN Vs. GOVT OF NCT OF DELHI
|
October 31, 2006 |
|
ARIFA NAUMAN Vs. GOVT OF NCT OF DELHI
|
July 7, 2006 |
|
AROOSHI ENTERPRISES PVT LTD Vs. RAHUL BUTALIA
|
August 22, 2006 |
|
ARTI KAPAHI Vs. STATE
|
April 3, 2006 |
|
ARUN JAIN Vs. ROYAL NEPAL AIRLINES CORPORATION
|
April 19, 2006 |
|
ARUN KHANNA Vs. RAJEEV GUPTA
|
March 2, 2006 |
|
ARUN KUMAR DAWAR Vs. UNION OF INDIA
|
May 11, 2006 |
|
ARUN KUMAR JAIN Vs. M C D
|
September 14, 2006 |
|
ARUN MEHRA Vs. DURGA BUILDERS PVT LTD
|
October 30, 2006 |
|
ARUN SINGH Vs. STATE OF DELHI
|
August 11, 2006 |
|
ARUN SRIVASTAVA ALIAS ABAHI SRIVASTAVA Vs. STATE NCT OF DELHI
|
October 9, 2006 |
|
ARUNA BANSAL Vs. STATE
|
May 4, 2006 |
|
ARUNA BANSAL Vs. STATE
|
April 5, 2006 |
|
ARUNESH CHAND MANKOTIA Vs. UNION OF INDIA
|
October 19, 2006 |
|
ARUNODAYA CO-OPEARTIVE GROUP HOUSING SOCIETY LTD Vs. R G DESAI AND ASSOCIATES PVT LTD
|
October 19, 2006 |
|
ARVIND KHANNA Vs. SHASHI BALA
|
July 3, 2006 |
|
ASA RAM Vs. UNION OF INDIA
|
September 6, 2006 |
|
ASHA ARORA Vs. LT GOVERNOR
|
January 20, 2006 |
|
ASHA DEVI Vs. POMINDER KUMAR CHHABRA
|
September 7, 2006 |
|
ASHA RANI SHARMA Vs. LAND ACQUISITION COLLECTOR
|
April 27, 2006 |
|
ASHA SINGH Vs. UNION OF INDIA
|
February 13, 2006 |
|
ASHA SURANA Vs. MCD
|
May 5, 2006 |
|
ASHIM INVESTMENT CO. LTD. Vs. STATE
|
March 7, 2006 |
|
ASHOK Vs. GOVT OF NCT OF DELHI
|
January 13, 2006 |
|
ASHOK BHATTACHARYA Vs. STATE OF DELHI
|
July 17, 2006 |
|
ASHOK CHAWLA Vs. SATYA A PRAKASH
|
October 12, 2006 |
|
ASHOK KHOSLA Vs. STATE BANK OF INDIA
|
September 15, 2006 |
|
ASHOK KHOSLA Vs. UNION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF ECONOMIC AFFAIRS NEW DELHI
|
September 15, 2006 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
November 1, 2006 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
August 4, 2006 |
|
ASHOK KUMAR Vs. DIRECTOR GENERAL CENTRAL EXCISE INTELLIGENCE
|
May 30, 2006 |
|
ASHOK KUMAR Vs. RAMAN ARORA
|
December 19, 2006 |
|
ASHOK KUMAR Vs. STATE OF DELHI
|
December 20, 2006 |
|
ASHOK KUMAR JAGGI Vs. RAM SAWRUP SHARMA
|
January 25, 2006 |
|
ASHOK KUMAR JAIN Vs. BOMBAY MERCANTILE CO OPERATIVE BANK LTD
|
December 20, 2006 |
|
ASHOK KUMAR MANCHANDA Vs. STATE OF DELHI
|
October 9, 2006 |
|
ASHOK KUMAR MATTA Vs. INDIRA GULATI
|
October 19, 2006 |
|
ASHOK KUMAR PARSAD Vs. MANAGER INDIAN OVERSEAS BANK
|
October 6, 2006 |
|
ASHOK KUMAR SHARMA Vs. GOVERNMENT OF RAJASTHAN
|
March 27, 2006 |
|
ASHOK KUMAR SOHAN LAL Vs. STATE GOVT OF NCT OF DELHI
|
November 24, 2006 |
|
ASHOK PARBANDA Vs. VIPIN KUMAR PARBANDA
|
October 3, 2006 |
|
ASHOK YADAV Vs. COMMISSIONER OF POLICE
|
September 15, 2006 |
|
ASHOK YATRI NIWAS NOW INDRAPRASTHA HOTELS Vs. UOI
|
January 12, 2006 |
|
ASHOKA METAL INDUSTRIES Vs. UNION OF INDIA
|
August 18, 2006 |
|
ASHUTOSH GAUR Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 25, 2006 |
|
ASHWANI KOHLI SOLE PROPRIETOR JYOTI ENTERPRISES Vs. MUNICIPAL CORPORATION OF DELHI
|
May 24, 2006 |
|
ASHWANI KUMAR MISHRA Vs. UOI
|
March 31, 2006 |
|
ASHWANI LOCHAN AGGARWAL Vs. STATE OF DELHI
|
December 8, 2006 |
|
ASHWINI KUMAR JULKA Vs. LT COL PARTHOJIT CHOUDHARY
|
November 15, 2006 |
|
ASIA METAL CORPORATION Vs. STATE
|
May 19, 2006 |
|
ASIA TODAY LIMITED Vs. SINHAL METAL INDUSTRIES LIMITED
|
April 18, 2006 |
|
ASIAN BUS SERVICE Vs. STATE TRANSPORT AUTHORITY
|
March 30, 2006 |
|
ASIAN PAINTS I LTD Vs. VED PRAKASH SRIVASTAVA
|
March 9, 2006 |
|
ASIAN PAINTS INDIA LTD Vs. BALAJI PAINTS AND CHEMICALS
|
March 10, 2006 |
|
ASIBULLAH KHAN Vs. STATE OF DELHI
|
June 5, 2006 |
|
ASOKE GHOSH Vs. URMI A GOSWAMI
|
August 10, 2006 |
|
ASSAM STATE COOPERATIVE MARKETING AND CONSUMERS FEDRATION LTD Vs. NATIONAL COOPERATIVE CONSUMER FEDERATION OF INDIA LTD
|
May 24, 2006 |
|
ASSEEM PAUL Vs. UCO BANK
|
July 26, 2006 |
|
ASSISTANT SUB-INSPECTOR (EX) RAJENDER PARSAD Vs. UNION OF INDIA
|
November 1, 2006 |
|
ASSOCIATED BUILDERS Vs. DDA
|
February 23, 2006 |
|
ASSOCIATED JOURNALS LTD Vs. AJANT OFFSET AND PACKING LTD
|
May 11, 2006 |
|
ASSOCIATION FOR INVESTMENT MANAGEMENT AND RESEARCH Vs. INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA
|
August 4, 2006 |
|
ASSOCIATION OF UPSC RECRUITED PROGRAMME OFFICERS Vs. UNION OF INDIA
|
July 25, 2006 |
|
ASSOCIATION OF VICTIMS OF THE UPHAAR TRAGEDY AYUT Vs. SUSHIL ANSAL
|
May 5, 2006 |
|
ASTRAZENECA UK LTD Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LTD
|
May 16, 2006 |
|
ATIK ANSARI Vs. STATE OF NCT DELHI
|
July 14, 2006 |
|
ATLAS ELECTRIC INDUSTRIES PVT LTD Vs. GOVERNMENT OF NCT OF DELHI
|
August 21, 2006 |
|
ATLAS GLASS PVT LTD Vs. SUBHASH CHANDER
|
October 5, 2006 |
|
ATMA RAM PROPERTIES P LTD Vs. PREM NATH MOTORS P LTD
|
October 11, 2006 |
|
ATUL ANAND Vs. NANAK FOOD INDUSTRIES
|
August 2, 2006 |
|
AUROBINDO COLLEGE Vs. KALLAN
|
December 4, 2006 |
|
AUTO PINS INDIA LTD Vs. GRINDWELL NORTON LTD
|
August 22, 2006 |
|
AUTOCOP INDIA PVT LTD Vs. S SAVINAY IMPEX PVT LTD
|
August 25, 2006 |
|
AUTODESK INC Vs. ANITA TRIVEDI
|
March 16, 2006 |
|
AUTODESK INC Vs. RAHUL KHOSLA
|
March 16, 2006 |
|
AUTODESK INC Vs. TONY RAJMAHENDER
|
March 16, 2006 |
|
AUTODESK INC Vs. P SARAVANA RAJA
|
March 16, 2006 |
|
AUTOMOBILE ASSOC UPPER INDIA Vs. P O LABOUR COURT II
|
March 9, 2006 |
|
AUTOMOBILE ASSOC UPPER INDIA Vs. P O LABOUR COURT SECOND
|
April 24, 2006 |
|
AVIATION EMPLOYEES COOP H B SOCY LTD Vs. DESU
|
August 10, 2006 |
|
AVINASH AGGARWAL Vs. STATE OF DELHI
|
November 1, 2006 |
|
AVTAR SINGH Vs. UOI
|
November 24, 2006 |
|
AVTAR SINGH HIT Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
|
January 23, 2006 |
|
AZAD SINGH BHARDWAJ Vs. UNION OF INDI
|
August 25, 2006 |
|
B Block Yojana Vihar Resident Welfare Assocication Vs. UOI
|
January 17, 2006 |
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B K GUPTA Vs. CANTONMENT BOARD
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March 30, 2006 |
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B K KALRA Vs. PUNJAB NATIONAL BANK
|
January 9, 2006 |
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B K MATHUR Vs. UNION OF INDIA
|
June 2, 2006 |
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B K MATHUR Vs. UNION OF INDIA
|
July 2, 2006 |
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B MOHANTY Vs. TATA SONS LTD
|
May 9, 2006 |
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B MURALI KRISHNAN Vs. UNION OF INDIA
|
November 8, 2006 |
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B N KHARBANDA AND SON Vs. DELHI DEVELOPMENT AUTHORITY
|
February 7, 2006 |
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B R ANAND Vs. DDA
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March 3, 2006 |
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B R SHARMA Vs. SYNDICATE BANK
|
July 25, 2006 |
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B S AND CO Vs. NIRANJAN SUBUDHI
|
November 20, 2006 |
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B S BAKHSHI Vs. STATE OF DELHI
|
October 30, 2006 |
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B S GOEL Vs. REGISTRAR HIGH COURT OF DELHI
|
October 12, 2006 |
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B S YADUVANSHI Vs. NATIONAL SEEDS CORPORATION LTD
|
May 1, 2006 |
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B. RATH Vs. DAVID BALL
|
December 13, 2006 |
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B.R. GOEL AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
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October 30, 2006 |
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BABU KHAN Vs. D G OF MEDICAL SERVICES (ARMY)
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October 5, 2006 |
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BABU KHAN Vs. D G OF MEDICAL SERVICES
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October 19, 2006 |
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BABU LAL Vs. BANWARI LAL AND SONS
|
August 22, 2006 |
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BABURAM SAGAR Vs. PRESIDING OFFICER LABOUR COURT
|
July 5, 2006 |
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BABUSHA INTERNATIONAL Vs. CANARA BANK
|
May 4, 2006 |
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BACHCHA SINGH Vs. STATE OF NCT OF DELHI
|
December 5, 2006 |
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BADARPUR THERMAL POWER ENGINEERS AND WORKERS UNION Vs. UNION OF INDIA
|
August 18, 2006 |
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BAJRANGI RAM Vs. NAVYUG SCHOOL
|
February 7, 2006 |
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Bal Kishan Chhabra Vs. Union of India
|
January 30, 2006 |
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BAL KISHAN KAPAHI Vs. UNION OF INDIA
|
April 1, 2006 |
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BALBINDER SINGH Vs. UNION OF INDIA
|
July 5, 2006 |
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BALBIR KAUR Vs. STATE OF DELHI
|
August 1, 2006 |
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BALBIR SINGH Vs. STATE OF DELHI
|
January 18, 2006 |
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BALBIR SINGH Vs. SHAMA DEVI
|
April 21, 2006 |
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BALBIR SINGH Vs. STATE
|
November 2, 2006 |
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BALBIR SINGH KAUSHAI Vs. UOI
|
February 6, 2006 |
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BALDEV RAJ Vs. C NATESAN
|
August 8, 2006 |
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BALDEV SINGH Vs. STATE OF DELHI
|
July 24, 2006 |
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BALMUKUNAD Vs. S K SHARMA
|
March 9, 2006 |
|
Balsara Home Products LTD Vs. Charanjit Mohan
|
January 9, 2006 |
|
BALSARA HOME PRODUCTS LTD Vs. DIRECTOR GENERAL DIRECTORATE GENERAL OF SUPPLIES AND TRANSPORT
|
January 9, 2006 |
|
BALWANT Vs. UNION OF INDIA
|
December 1, 2006 |
|
BALWANT JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
July 13, 2006 |
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BALWINDER SINGH Vs. STATE OF DELHI
|
October 9, 2006 |
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BANK OF BARODA Vs. NEERAJ AGGARWAL
|
August 28, 2006 |
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BANSAL COMMODITIES Vs. RAKESH KUMAR AGGARWAL
|
April 18, 2006 |
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BANWARI DHANUKA Vs. STATE
|
October 5, 2006 |
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BANWARI LAL SHARMA Vs. UOI
|
September 18, 2006 |
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BANWARI LAL YADAV Vs. UNION OF INDIA
|
June 2, 2006 |
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BARKHA GUPTA Vs. HIGH COURT OF DELHI
|
November 20, 2006 |
|
BARKHA GUPTA Vs. HIGH COURT OF DELHI
|
December 20, 2006 |
|
BASANT INDIA LTD Vs. VIBGYOR INFOTECH
|
February 7, 2006 |
|
BASANT KUMAR Vs. UNION OF INDIA
|
July 12, 2006 |
|
BASHIRUDIN Vs. UOI
|
August 25, 2006 |
|
BASHISHTHA RAI Vs. UOI
|
June 5, 2006 |
|
BASHISHTHA RAI Vs. UOI
|
May 5, 2006 |
|
BASU DISTRIBUTORS PVT LTD Vs. INCOME TAX OFFICER WARD
|
December 15, 2006 |
|
BEENA CHATTREE Vs. D D A
|
May 1, 2006 |
|
BENGALI SWEET CORNER Vs. ISHWAR DEVI
|
October 10, 2006 |
|
BENNETT COLEMAN AND CO LIMITED Vs. YADESHWAR KUMAR
|
October 6, 2006 |
|
BENTALS CORPORATION LTD Vs. KAMLESH RANI
|
February 3, 2006 |
|
BERGER PAINTS INDIA LTD Vs. COMMR OF INCOME TAX DELHI-V
|
May 15, 2006 |
|
BERNARD DMELLO Vs. INDUSTRIAL FINANCE CORPN. LTD.
|
October 5, 2006 |
|
BESTWAYS TRANSPORT CORPORATION Vs. NEW INDIA ASSURANCE CO LTD
|
August 28, 2006 |
|
BHAG SINGH Vs. GANPAT RAM (SINCE DECEASED)
|
August 4, 2006 |
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BHAGAT RAM SAHANI AND SONS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPN
|
August 29, 2006 |
|
BHAGWAN Vs. SURAJ BHAN
|
August 3, 2006 |
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BHAGWAN DEVI Vs. CHAIMAN DELHI AGRIULTURE MARKETING
|
May 17, 2006 |
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BHAGWAN DEVI Vs. UNION OF INDIA
|
April 27, 2006 |
|
BHAGWAN SINGH Vs. STATE
|
November 1, 2006 |
|
BHAGWANDASS Vs. UNION OF INDIA
|
September 29, 2006 |
|
BHAGWATI PRASAD SINGHANIYA Vs. BASUDEO SINGHANIA
|
April 26, 2006 |
|
BHARAT BATTERY MANUFACTURING COMPANY PVT LTD Vs. UNION OF INDIA
|
May 26, 2006 |
|
BHARAT ENGG. ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
|
July 28, 2006 |
|
BHARAT ENGINEERING ENTERPRISES Vs. D.D.A.
|
November 10, 2006 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. FRONTIER CIVIL CONTRACTOR DELHI PVT LTD
|
May 2, 2006 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF SALES TAX, NEW DELHI
|
March 1, 2006 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. BWL LTD
|
May 8, 2006 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. VINDHYA TELELINKS LIMITED
|
April 5, 2006 |
|
BHARAT SANCHAR NIGAM LTD Vs. ALL INDIA BHARAT SANCHAR NIGAM EXECUTIVES ASSOCIATION
|
January 12, 2006 |
|
BHARTI YADAV Vs. STATE OF UP
|
November 14, 2006 |
|
BHARTIYA VEHICLES AND ENGINEERING Vs. AIRPORTS AUTHORITY
|
February 17, 2006 |
|
BHASIN CREDIT AID LTD Vs. RAJ KUMAR
|
October 6, 2006 |
|
BHAVYA MEHTA Vs. UNIVERSITY OF DELHI
|
October 31, 2006 |
|
BHGWATI TRADERS Vs. COMMISSIONER OF SALES TAX
|
June 2, 2006 |
|
BHIKHWA ALIAS PRAKASH Vs. STATE OF NCT OF DELHI
|
November 1, 2006 |
|
BHIM SINGH Vs. UNION OF INDIA
|
August 31, 2006 |
|
BHOPAL SINGH Vs. UNION OF INDIA
|
January 17, 2006 |
|
BHUPAT SINGH Vs. HINDUSTAN TIMES LTD
|
May 9, 2006 |
|
BHUPENDER KUMAR Vs. SECRETARY
|
March 2, 2006 |
|
BHUPINDER KUMAR SAHNI Vs. UNION OF INDIA
|
July 18, 2006 |
|
BHUSHAN STEEL AND STRIPS LTD Vs. JAI KISHAN BANSAL
|
March 1, 2006 |
|
BIDUR PRASAD Vs. C B I
|
August 30, 2006 |
|
BIHAR SPONGE IRON LTD Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICE LTD
|
August 18, 2006 |
|
BIJENDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
December 20, 2006 |
|
BIKANERVALA Vs. AGGARWAL BIKANER WALA
|
February 24, 2006 |
|
BIKANERVALA Vs. NEW BIKANER WALA
|
April 5, 2006 |
|
BIMLA DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
March 23, 2006 |
|
BIMLA GUPTA Vs. NORTH DELHI POWER CO LTD
|
October 16, 2006 |
|
BIMLA GUPTA AND SH. RAKESH CHANDRA Vs. STATE
|
September 14, 2006 |
|
BINOD AGARWAL Vs. UOI
|
December 12, 2006 |
|
BIR BAHADUR SINGH RATHORE Vs. DIRECTOR OF EDUCATION
|
November 3, 2006 |
|
BIR SINGH Vs. UNION OF INDIA
|
May 11, 2006 |
|
BIRLA CENTRE FOR MEDICAL RESEARCH Vs. L T GOVERNOR
|
April 17, 2006 |
|
BIRTHE FOSTER Vs. STATE OF DELHI
|
December 1, 2006 |
|
BISHAN DAYAL Vs. DINESH KUMAR SINGAL
|
March 23, 2006 |
|
BISHWAJIT BHATTACHARYA Vs. UNION OF INDIA
|
March 7, 2006 |
|
BISHWANATH AGARWAL Vs. WODRAP CORPORATION
|
August 21, 2006 |
|
BISWAROOP ROY CHOUDHARY Vs. KARAN JOHAR
|
July 28, 2006 |
|
BOKIYU TANNERIES LTD Vs. STATE
|
May 22, 2006 |
|
BOMBAY METAL WORKS P LTD Vs. TARA SINGH
|
May 15, 2006 |
|
BOWRINGS FINE ART AUCTIONEERS PVT LTD Vs. ARCHAEOLOGICAL SURVEY OF INDIA
|
April 28, 2006 |
|
BP SAHA Vs. VINIT SURI
|
September 1, 2006 |
|
BPDL INVESTMENTS PVT LTD Vs. MAPLE LEAF TRADING INTERNATIONAL
|
February 22, 2006 |
|
BRAHAM ARENJA Vs. ADM
|
September 18, 2006 |
|
BRAHAM SINGH Vs. GOVT OF NCT OF DELHI
|
May 15, 2006 |
|
BRAHM PRAKASH Vs. INCOME TAX OFFICER
|
May 17, 2006 |
|
BRIGADIER ASHOK KUMAR SINGH Vs. UNION OF INDIA
|
July 13, 2006 |
|
BRIGADIER J K BANSAL Vs. UNION OF INDIA
|
October 19, 2006 |
|
BRIGADIER MAN MOHAN SHARMA Vs. LT GEN DIPENDER SINGH
|
July 28, 2006 |
|
BRIJ GOPAL CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
February 15, 2006 |
|
BRIJ KISHORE Vs. STATE
|
July 21, 2006 |
|
BRIJ RAJ SINGH Vs. UNION OF INDIA
|
December 7, 2006 |
|
BRIJESH SHARMA Vs. LIQUIDATOR SUPER BAZAR THE CO OPERATIVE STORES LTD
|
March 17, 2006 |
|
BRIJESH SINGH Vs. UOI
|
January 20, 2006 |
|
BRINDAVAN SHARMA KHIZAN SINGH Vs. STATE NCT OF DELHI
|
December 6, 2006 |
|
BSES RAJDHANI POWER LTD Vs. GOVERNMENT OF NCT OF DELHI
|
May 25, 2006 |
|
BSES RAJDHANI POWER LTD Vs. CONSUMER GRIEVANCE REDRESSAL F
|
August 4, 2006 |
|
BSES YAMUNA POWER LTD Vs. RAKESH KUMAR
|
August 28, 2006 |
|
BUDHIRAJA ELECTROCALS Vs. DDA
|
August 29, 2006 |
|
BUREAU OF INDIAN STANDARDS Vs. R P SINGH
|
February 6, 2006 |
|
BUREAU OF INDIAN STANDARDS Vs. BUREAU OF I.S. EMPLOYEES ASSOC.
|
November 24, 2006 |
|
C B S E Vs. B R UPPAL
|
January 9, 2006 |
|
C L GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 2, 2006 |
|
C L KHANNA Vs. UOI
|
September 5, 2006 |
|
C LAL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 5, 2006 |
|
C P BEHRA Vs. CHIEF OF ARMY STAFF
|
July 13, 2006 |
|
C P GUPTA Vs. UNION OF INDIA
|
August 31, 2006 |
|
CANARA BANK Vs. SATISH VAID AND CO P LTD
|
October 10, 2006 |
|
CANARA BANK NATIONALIZED BANK Vs. UNION OF INDIA
|
September 20, 2006 |
|
CAPT JAI SINGH JAKHAR Vs. DIRECTOR ESTATE NDMC
|
August 23, 2006 |
|
CAPT. ATUL KUMAR SINGH Vs. STATE
|
October 31, 2006 |
|
CAPT. RAJ KUMAR SINGHAL Vs. UNION OF INDIA (UOI) AND ANR.
|
July 27, 2006 |
|
CARNATION PROMOTERS PVT LTD Vs. SANGEETA SRIVASTAVA
|
March 30, 2006 |
|
CASTROL LIMITED Vs. MANOJ DUGGAL
|
September 28, 2006 |
|
CASTROL LTD Vs. SUBHASH AGGARWAL
|
March 9, 2006 |
|
CDR S P PURI RETD SOLE PROP SPIRAL SERVICES Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
|
October 3, 2006 |
|
CENTRAL BANK OF INDIA Vs. GEETAJI CHEMICAL INDUSTRIES
|
October 10, 2006 |
|
CENTRAL BANK OF INDIA Vs. O P SINGH
|
August 30, 2006 |
|
CENTRAL BANK OF INDIA Vs. LALIT KUMAR BHARGAVA
|
April 19, 2006 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. JOINT COMMISSIONER OF CUSTOMS IGI AIRPORT NEW DELHI
|
May 17, 2006 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. STEJAC VIDEO PRODUCT PVT LTD
|
December 12, 2006 |
|
CENTRAL SERVICE STATION AND OTHER Vs. NDMC
|
November 27, 2006 |
|
CENTRAL TRADING CO Vs. R K JAIN
|
July 4, 2006 |
|
CENTRAL WAREHOUSING CORPORATION Vs. NATIONAL FREIGHT CARRIERS
|
March 14, 2006 |
|
CERTIFIED TRUE COPY Vs. SANJAY GUPTA
|
November 13, 2006 |
|
CHAIRMAN STAFF SELECTION COMMISSION Vs. JAGDISH PARKASH
|
December 11, 2006 |
|
CHAMANLAL YADAV Vs. K L JOHAR
|
February 14, 2006 |
|
CHAND Vs. UOI
|
August 25, 2006 |
|
CHANDER MAL Vs. UNION OF INDIA
|
May 25, 2006 |
|
Chander Mohini Vs. B S E S Rajdhani Power Ltd
|
January 9, 2006 |
|
CHANDER PARKASH Vs. J B COMPANY
|
December 18, 2006 |
|
CHANDER PRAKASH S/O BABU RAM Vs. STATE OF NCT OF DELHI
|
December 11, 2006 |
|
CHANDER SHEKHAR PATEL Vs. DELHI DEVELOPMENT AUTHORITY
|
September 7, 2006 |
|
CHANDERWATI Vs. TARA CHAND
|
November 14, 2006 |
|
CHANDNI LUTHRA Vs. UNION OF INDIA
|
October 13, 2006 |
|
CHANDRA MOHAN GURURANI Vs. THE DIRECTOR OF EDUCATION AND ORS.
|
October 11, 2006 |
|
CHARAN SINGH Vs. M C D
|
October 5, 2006 |
|
CHARAN SINGH Vs. STATE OF DELHI
|
December 18, 2006 |
|
CHARANJIT SINGH Vs. KEHAR SINGH
|
May 11, 2006 |
|
CHARU SHARMA Vs. MOTILAL NEHRU COLLEGE
|
March 16, 2006 |
|
CHATRO DEVI Vs. UNION OF INDIA
|
December 20, 2006 |
|
CHATRU Vs. UOI
|
March 3, 2006 |
|
CHATTAR SINGH Vs. MANAGEMENT OF A FASIONIST
|
November 2, 2006 |
|
CHEFAIR HOTEL CORPORATION OF INDIA LIMITED Vs. OM PRAKASH
|
August 1, 2006 |
|
CHEMICAL AND METALLURGICAL DESIGN CO LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
March 20, 2006 |
|
CHEMICAL SALES CORPORATION Vs. A and A LAXMI SALES and SERVICE PRIVATE
|
January 9, 2006 |
|
CHET RAM GUPTA Vs. MOTIAN DEVI
|
May 10, 2006 |
|
CHETAN CHOPRA Vs. UNION OF INDIA
|
April 18, 2006 |
|
CHHATHOO LAL Vs. MANAGEMENT OF GORAMAL HARIRAM LTD
|
December 5, 2006 |
|
CHITRA SRIVASTAVA Vs. GOVT OF NCT OF DELHI
|
July 7, 2006 |
|
CHITRESH KUMAR CHOPRA Vs. DY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
October 3, 2006 |
|
CHNNILAL ALIAS PAPPU Vs. STATE OF DELHI ADMINISTRATION
|
May 12, 2006 |
|
CHUNNI LAL Vs. RPG HOME FINANCE PVT LTD
|
September 4, 2006 |
|
CICO ENGINEERING SERVICES PVT LTD Vs. REGIONAL LABOUR COMMISSIONER
|
August 25, 2006 |
|
CIMMCO INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2006 |
|
CIT Vs. ITAT AND ORS.
|
February 6, 2006 |
|
CITICORP Vs. TODI INVESTORS
|
October 12, 2006 |
|
CITIZENS FOR JUSTICE Vs. GOVERNOR NCT DELHI
|
July 3, 2006 |
|
City Palace Electronics Vs. State
|
January 3, 2006 |
|
COGENT SILVER FIBRE PTE LTD Vs. NOBLE FIBRE TECHNOLOGIES INC
|
February 10, 2006 |
|
COLLEGE SECTION OFFICERS ASSOCIATION UNIVERSITY OF DELHI Vs. UNIVERSITY OF DELHI
|
July 31, 2006 |
|
COLONEL B S RAI Vs. UNION OF INDIA
|
November 16, 2006 |
|
COLONEL NARENDAR SINGH Vs. UNION OF INDIA
|
March 27, 2006 |
|
COLONEL NARENDRA SINGH Vs. UNION OF INDIA
|
March 17, 2006 |
|
COMMANDING OFFICER Vs. SUDEVI KHANNA
|
January 30, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MALBRO APPLIANCES P. LTD.
|
September 14, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAZA COSMETICS
|
August 24, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BENTEX LINGER SWITCH GEAR
|
May 3, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INTERGRAPH TECHNOLOGIES
|
September 15, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHAKTI TAR UDYOG
|
July 31, 2006 |
|
COMMISSIONER OF CUSTOMS Vs. ASHOK KUMAR
|
August 31, 2006 |
|
COMMISSIONER OF CUSTOMS (PREV ) Vs. ADITYA TRADING CO
|
October 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD.
|
July 6, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. KALINDEE RAIL NIRMAN (ENGG.) LTD.
|
August 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL MARBLE & SANITARY
|
November 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MUTHOOT M. GEORGE BANKERS
|
September 4, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. EXPO DEALERS FINANCE LTD.
|
August 1, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI MILLS CO. LTD.
|
August 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI MILLS CO. LTD.
|
August 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. R.D. RAMNATH COMPANY
|
August 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. IMPERIAL CABLES (P) LTD.
|
September 11, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SONY INDIA (P) LTD.
|
April 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. E FUNDS INTERNATIONAL INDIA
|
September 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GENESIS COMMET (P) LTD.
|
August 25, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BRITISH AIRWAYS
|
December 6, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. S.K. CONSTRUCTION CO.
|
September 14, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. INDO KOPP LTD.
|
April 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. TAYLOR INSTRUMENT CO. (I) LTD.
|
February 2, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PADMINI PACKAGING (P) LTD.
|
April 4, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. DENSO INDIA LTD
|
March 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. P.H.I. SEEDS INDIA LTD
|
November 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. VIBROS ORGANICS LTD
|
August 23, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GOYAL MG GASES LTD
|
January 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ICON CONTROLS (P) LTD
|
January 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ALCATEL INDIA LTD
|
September 11, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HEMLA HOZIERY DYEING AND PRINTING MILLS (P) LTD
|
January 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PROAGRO SEEDS CO. LTD
|
March 27, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA PROMOTERS DEVELOPERS PVT LTD
|
January 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. TEJ QUEBECOR PRINTING LTD
|
January 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. DEWAN KRAFT SYSTEM PVT LTD
|
February 27, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. KASHMIRI LAL
|
May 4, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. JAGATJIT INDUSTRIES LTD
|
May 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. DIVINE LEASING AND FINANCE LTD
|
November 16, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COCA COLA BEVERAGES P LTD
|
November 11, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL VED PRAKASH
|
November 6, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MODIPON LIMITED MODI NAGAR
|
October 13, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HONDA SIEL POWER PRODUCTS LTD
|
October 11, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BACARDI MARTINI INDIA LIMITED
|
September 8, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MORGAN SECURITIES AND CREDITS P LTD
|
December 7, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SENCMA SA, FRANCE
|
March 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SARASWATI KUNJ CO-OPERATIVE HOUSE BUILDING SOCIETY
|
September 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SELECT HOLIDAYS RESORTS LTD.
|
October 6, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MESCO LABORATORIES LTD.
|
July 10, 2006 |
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COMMISSIONER OF INCOME TAX Vs. ILLAC INVESTMENT (P) LTD.
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April 17, 2006 |
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COMMISSIONER OF INCOME TAX Vs. VARDHMAN ESTATE (P) LTD.
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September 25, 2006 |
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COMMISSIONER OF INCOME TAX Vs. BHAN TEXTILES (P) LTD.
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September 28, 2006 |
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COMMISSIONER OF INCOME TAX Vs. PRASAR BHARTI (BROADCASTING CORPN. OF INDIA)
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November 17, 2006 |
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COMMISSIONER OF INCOME TAX Vs. NATH BROS. EXIM INTERNATIONAL
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September 12, 2006 |
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COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL AUDIO VISUAL
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August 31, 2006 |
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COMMISSIONER OF INCOME TAX Vs. SMC SHARE BROKERS LTD.
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August 29, 2006 |
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COMMISSIONER OF INCOME TAX Vs. H.M.A. UDYOG (P) LTD.
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August 1, 2006 |
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COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD.
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August 24, 2006 |
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COMMISSIONER OF INCOME TAX Vs. HONEYWELL DACE (INDIA) LTD.
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March 8, 2006 |
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COMMISSIONER OF INCOME TAX Vs. DENSO INDIA LTD.
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April 26, 2006 |
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COMMISSIONER OF INCOME TAX Vs. SPAN HOLDINGS LTD.
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July 19, 2006 |
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COMMISSIONER OF INCOME TAX Vs. FREEMENTLE INDIA TELEVISIO
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July 20, 2006 |
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COMMISSIONER OF INCOME TAX Vs. BEST PLASTICS (P) LTD.
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April 5, 2006 |
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COMMISSIONER OF INCOME TAX Vs. RAMPUR ENGG. CO. LTD.
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June 2, 2006 |
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COMMISSIONER OF INCOME TAX Vs. BHIWANI SYNTHETICS LTD.
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September 4, 2006 |
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COMMISSIONER OF INCOME TAX Vs. GALAXY POWER CABLES LTD.
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April 19, 2006 |
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COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR DEEPAK KUMAR
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August 25, 2006 |
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COMMISSIONER OF INCOME TAX Vs. ELI LILLY & CO. (I) (P) LTD.
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November 8, 2006 |
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COMMISSIONER OF INCOME TAX Vs. VIDE ON
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July 10, 2006 |
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COMMISSIONER OF INCOME TAX Vs. EICHER LTD.
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August 29, 2006 |
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COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA CORPORATION LTD.
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March 21, 2006 |
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COMMISSIONER OF INCOME TAX Vs. GLOCOM IMPEX (P) LTD.
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August 18, 2006 |
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COMMISSIONER OF INCOME TAX Vs. ESCORTS FINANCE LTD.
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May 15, 2006 |
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COMMISSIONER OF INCOME TAX Vs. REETU FINLEASE (P) LTD.
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January 9, 2006 |
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COMMISSIONER OF INCOME TAX Vs. JAPAN RADIO COMPANY LTD.
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March 23, 2006 |
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COMMISSIONER OF INCOME TAX Vs. KOSHIKA TELECOM LTD.
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February 13, 2006 |
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COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CHEMICALS LTD.
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April 4, 2006 |
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COMMISSIONER OF INCOME TAX Vs. VIKRAM ADITYA & ASSOCIATES (P) LTD.
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July 10, 2006 |
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COMMISSIONER OF INCOME TAX Vs. VIKRAMAJIT SINGH
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April 24, 2006 |
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COMMISSIONER OF INCOME TAX Vs. DOLPHIN CANPACK LTD.
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January 23, 2006 |
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COMMISSIONER OF INCOME TAX Vs. HIND POCKET BOOKS
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February 15, 2006 |
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COMMISSIONER OF INCOME TAX Vs. MALIBU ESTATE (P) LTD.
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August 2, 2006 |
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COMMISSIONER OF INCOME TAX Vs. ADIDAS INDIA MARKETING (P) LTD.
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July 10, 2006 |
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COMMISSIONER OF INCOME TAX Vs. V.B. AGGARWAL
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September 6, 2006 |
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COMMISSIONER OF INCOME TAX Vs. MAJESTIC HOTEL LTD.
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June 2, 2006 |
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COMMISSIONER OF INCOME TAX Vs. STANDARD BRANDS LTD.
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July 4, 2006 |
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COMMISSIONER OF INCOME TAX Vs. M.G.F. (INDIA) LTD.
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July 5, 2006 |
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COMMISSIONER OF INCOME TAX Vs. LOTUS TRANS TRAVELS (P) LTD.
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December 7, 2006 |
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COMMISSIONER OF INCOME TAX Vs. PRADEEP KUMAR GUPTA
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November 30, 2006 |
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COMMISSIONER OF INCOME TAX DEL Vs. SETHIA PLASTIC INDUSTRIES
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July 26, 2006 |
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COMMISSIONER OF INCOME TAX DEL Vs. ADIDAS INDIA MARKETING PVT LTD
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August 4, 2006 |
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COMMISSIONER OF INCOME TAX DEL Vs. MISSION VIEJO AGRO P LTD
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November 24, 2006 |
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COMMISSIONER OF INCOME TAX DELHI Vs. INCOME TAX APPELLATE TRIBUNAL
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June 2, 2006 |
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COMMISSIONER OF INCOME TAX DELHI Vs. JUPITER BUILDERS PVT LTD
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September 7, 2006 |
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COMMISSIONER OF INCOME TAX, TDS Vs. CONTINENTAL CARRIERS (P) LTD.
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September 26, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN COCA COLA BEVERAGES (P) LTD
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October 11, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. GENERAL SALES LTD
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September 7, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. GOYAL M.G. GASES LTD
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May 4, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. DEVAYHI BEVERAGES LTD
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July 31, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. GUJRAL ESTATES P. LTD
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July 31, 2006 |
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COMMISSIONER OF INTEREST TAX Vs. G.E. CAPITAL TRANSPORTATION
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September 1, 2006 |
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COMMISSIONER OF POLICE Vs. GULAB SINGH
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April 18, 2006 |
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COMMISSIONER OF SALES TAX Vs. SALES TAX OFFICER
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February 26, 2006 |
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COMMISSIONER OF WEALTH TAX Vs. ETERNAL SCIENCE OF MANS
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July 6, 2006 |
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COMMODORE F H DUBASH VSM Vs. UOI
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February 7, 2006 |
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COMMODORE FH DUBASH VSM Vs. UOI
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November 24, 2006 |
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COMPUTERONICS INTERNATIONAL LTD Vs. INFINITE COMPUTER SOLUTIONS
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December 8, 2006 |
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CONCORDE MOTORS LTD Vs. RAJ KUMARI NANDA
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May 25, 2006 |
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CONSOLIDATED PHOTO AND FINVEST LTD Vs. ASST. COMMISSIONER OF INCOME TAX
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January 17, 2006 |
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CONST MANVIR SINGH Vs. UOI
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February 22, 2006 |
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Constellation Enterprises Pvt LTD Vs. P E C Limited
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January 18, 2006 |
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CONTINENTAL CONSTRUCTION LTD. Vs. SATLUJ JAL VIDYUT NIGAM LTD.
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January 12, 2006 |
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CONVENIENCE ENTERPRISES PVT LTD Vs. KOHLI HOUSING AND DEVELOPMENT PVT LTD
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March 10, 2006 |
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CONWAY EXPORTS PVT. LTD. Vs. RUDRA PHAMA DISTRIBUTORS PVT. LTD.
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July 28, 2006 |
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COOPERATIVE STORES LTD Vs. VED PARKASH BHAMBRI
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June 1, 2006 |
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COSMO FERRITES LIMITED Vs. UNIVERSAL COMMERCIAL CORPORATION
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January 12, 2006 |
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COSMOS TRAVELS AND TOURS Vs. TAJIKISTAN AIRLINES
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April 19, 2006 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. R N BAHL FCA
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November 6, 2006 |
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COUNTRY DEVELOPMENT AND MANAGEMENT SERVICE PVT LTD Vs. BROKSIDE RESORTS PVT LTD
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February 15, 2006 |
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COURT ON ITS ON OWN MOTION Vs. KULDEEP KAPOOR
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September 11, 2006 |
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COURT ON ITS OWN MOTION Vs. STATE OF DELHI
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August 23, 2006 |
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COURT ON ITS OWN MOTION Vs. GULSHAN BAJWA
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October 19, 2006 |
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COURT ON ITS OWN MOTION Vs. RAJIV KHOSLA
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September 13, 2006 |
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COURT ON ITS OWN MOTION Vs. STATE
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December 20, 2006 |
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CRACK DETECTIVES PVT LTD Vs. P S MALHOTRA
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May 15, 2006 |
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CRB CAPITAL MARKETS LIMITED Vs. RESERVE BANK OF INDIA
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January 24, 2006 |
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Creative Source Vs. ITDC
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January 12, 2006 |
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CREATIVE TRAVELS P LTD Vs. CREATIVE TOURS AND TRAVELS PVT LTD
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August 29, 2006 |
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CRESCENT PUBLIC SCHOOL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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January 30, 2006 |
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D A M PRABHU Vs. STATE OF DELHI
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July 12, 2006 |
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D B MATHUR Vs. CEMENT CORPN OF INDIA
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January 2, 2006 |
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D C KAPUR Vs. DDA
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February 8, 2006 |
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D C M SRIRAM Vs. A R DIAL
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September 4, 2006 |
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D C SINGHAM Vs. STATE OF DELHI
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February 24, 2006 |
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D D LEASING LIMITED Vs. MORGAN TECTRONICS LTD
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April 18, 2006 |
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D DALIP Vs. UTTAR PRADESH EXPORT
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September 6, 2006 |
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D K JAIN Vs. UNION OF INDIA
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April 26, 2006 |
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D K MODI Vs. K C ABRAHAM ENFORCEMENT OFFICER
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December 20, 2006 |
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D K SHARMA Vs. UNIVERSITY OF DELHI
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November 13, 2006 |
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D N PRASAD Vs. UNION OF INDIA & ORS
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August 13, 2006 |
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D S CONSTRUCTIONS LIMITED Vs. RITES LIMITED
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January 17, 2006 |
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D S MEENA Vs. UNION OF INDIA
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December 7, 2006 |
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D S NANDA Vs. DELHI CONTROL DEVICES PVT LTD
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February 23, 2006 |
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D S V CHEMICALS PVT LTD Vs. PRINT LINK INTERNATIONAL PVT LTD
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April 20, 2006 |
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D T C Vs. ISHWAR SINGH
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May 24, 2006 |
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D T C Vs. SUBHASH CHANDER MEHTA
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August 31, 2006 |
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D T C Vs. JAG BHUSHAN LAL
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August 31, 2006 |
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D T C Vs. ANUP SINGH
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September 13, 2006 |
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D T C Vs. JAG BHUSHAN LAL
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August 21, 2006 |
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D T C Vs. SATYA PAL SINGH
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August 11, 2006 |
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D T C Vs. ISHWAR SINGH
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June 2, 2006 |
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DABUR INDIA LIMITED Vs. K R INDUSTRIES
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July 14, 2006 |
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DABUR INDIA LIMITED Vs. K R INDUSTRIES
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May 22, 2006 |
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DABUR INDIA LTD Vs. WIPRO LIMITED DODDAKANNELLI SANGPUR ROAD BANGALORE
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March 27, 2006 |
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DALEL SINGH Vs. DELHI TRANSPORT CORPORATION
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November 2, 2006 |
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DALIP KUMAR Vs. NCT OF DELHI
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December 15, 2006 |
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DALJEET SINGH ANAND Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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September 15, 2006 |
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DALJEET SINGH CHANDOK Vs. STATE
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January 9, 2006 |
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DALJIT SINGH Vs. YOGESHWAR PRASAD
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April 20, 2006 |
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DALMIYA INDUSTRIES LTD. Vs. JAGMOHAN GUPTA
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March 8, 2006 |
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DALPAT SINGH Vs. LT GOVERNOR OF DELHI
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April 27, 2006 |
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DARSHAN SINGH AND SONS Vs. MCD
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April 17, 2006 |
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DARSHNA Vs. DELHI POLICE PUBLIC SCHOOL
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July 7, 2006 |
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DARYA GANJ J M T C H B S LTD Vs. RAKESH MEHTA
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November 13, 2006 |
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DAULAT Vs. STATE OF DELHI
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January 6, 2006 |
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DAULAT RAM Vs. U O I
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January 16, 2006 |
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DAULAT RAM JAIN Vs. JAIMALA JAIN
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March 30, 2006 |
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DAV COLLEGE MANAGING COMMITTEE Vs. SURENDER RANA
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November 30, 2006 |
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DAYA RAM ALIAS CHOTTU Vs. STATE OF DELHI
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November 21, 2006 |
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DCM SHRIRAM CONSOLIDATED LTD Vs. OP GUPTA
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January 17, 2006 |
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DDA Vs. Manohar Lal and Co
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January 12, 2006 |
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DDA Vs. M L AGGARWAL
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February 2, 2006 |
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DDA Vs. RAMESH CHANDER GOEL
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May 19, 2006 |
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DEEN DAYAL SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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November 21, 2006 |
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DEEP CHAND Vs. DELHI TRANSPORT CORPORATION
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December 11, 2006 |
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DEEP JOT SINGH Vs. UOI
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August 2, 2006 |
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DEEPAK ANSAL Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
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November 29, 2006 |
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DEEPAK CHHABRA Vs. INCOME TAX OFFICER
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January 30, 2006 |
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DEEPAK FERTILIZERS AND PETROCHEM Vs. designated authority DG OF
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January 10, 2006 |
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DEEPAK KUMAR Vs. UNION OF INDIA
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November 28, 2006 |
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DEEPAK VERMA Vs. STATE
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November 20, 2006 |
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DEEPENDER KUMAR SRIVASTAVA Vs. STATE (CBI)
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August 4, 2006 |
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DELHI COLLEGE OF ENGINEERING Vs. DINESH KUMAR
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September 27, 2006 |
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DELHI CONTONMENT BOARD Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
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January 19, 2006 |
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DELHI COOPERATIVE TRIBUNAL Vs. A C AGGARWAL
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September 13, 2006 |
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DELHI COUNCIL FOR CHILD WELFARE Vs. SHEELA DEVI
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August 28, 2006 |
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DELHI DAYAL BAGH CO OP H B SOCI Vs. DY REGISTRAR CO OP SOCIETIES
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June 1, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. VIJAYA BUILDERS
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May 27, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR
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March 21, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. AMAR AUTO WORKS
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April 28, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. VIJAYA BUILDERS
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April 27, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. LAND ACQUSITION COLLECTOR
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April 21, 2006 |
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Delhi Development Authority Vs. Sh Varinder Kumar Dewan
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February 3, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAM KUMAR SHARMA
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February 10, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. EMKAY CONSTRUCTION COMPANY
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February 17, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. OMVATI KALSHAN
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August 11, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. MADHU JINDAL
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July 25, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. LAND ACQUISITION COLLECTOR
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July 12, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. Y L BANKA
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October 4, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
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November 29, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 1
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December 20, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. BEENA CHATTREE
|
November 17, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES
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May 15, 2006 |
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DELHI DEVLOPMENT AUTHORITY Vs. JAGDAMBA CHIT FUND AND FINANCE CO
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April 28, 2006 |
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DELHI DEVLOPMENT AUTHORITY Vs. VARUN ENTERPRISES
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April 28, 2006 |
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DELHI FINANCIAL CORPORATION Vs. V P PURI
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August 31, 2006 |
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DELHI JAL BOARD Vs. SHUBHAS PIPES LTD
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August 30, 2006 |
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DELHI JAL BOARD Vs. WORKMEN OF ERSTWHILE DELHI WATER SUPPLY
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February 7, 2006 |
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DELHI JAL BOARD Vs. JAGDISH CHANDRA
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May 18, 2006 |
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DELHI LAYALPUR CO-OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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March 16, 2006 |
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DELHI METRO CORPORATION LTD Vs. UPDESH BAKSHI
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March 21, 2006 |
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DELHI MUNICIPAL WORKERS UNION Vs. MANAGEMENT OF MCD
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December 12, 2006 |
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DELHI POLICE PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
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February 16, 2006 |
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DELHI PRESS PATRA PRAKASHAN PTE LVT Vs. UNION OF INDIA
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February 26, 2006 |
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DELHI STATE WEEKLY PATRI BAZAR ASSOCIATION Vs. MCD
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October 13, 2006 |
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DELHI TOURISM AND T D C LTD Vs. COMMISSIONER OF I T II DELHI
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May 4, 2006 |
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DELHI TRANSPORT CORPORATION Vs. NATIONAL INSURANCE CO LTD
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March 23, 2006 |
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DELHI TRANSPORT CORPORATION Vs. SURENDER KUMAR
|
March 1, 2006 |
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DELHI TRANSPORT CORPORATION Vs. HARI KISHAN
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August 31, 2006 |
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DELHI TRANSPORT CORPORATION Vs. BALRAJ SINGH
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August 31, 2006 |
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DELHI TRANSPORT CORPORATION Vs. K K BERRY
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September 5, 2006 |
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DELHI TRANSPORT CORPORATION Vs. RAJ PAL PARSADI LAL
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September 13, 2006 |
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DELHI TRANSPORT CORPORATION Vs. PREM SINGH
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August 21, 2006 |
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DELHI TRANSPORT CORPORATION Vs. ANAND PAL
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August 18, 2006 |
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DELHI TRANSPORT CORPORATION Vs. SIRI BHAGWAN
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November 27, 2006 |
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DELHI TRANSPORT CORPORATION Vs. BALESHWAR
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November 9, 2006 |
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DELHI TRANSPORT CORPORATION Vs. SURESH KUMAR
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November 1, 2006 |
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DELHI TRANSPORT CORPORATION Vs. JAIPAL SINGH
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November 6, 2006 |
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DELHI TRANSPORT CORPORATION Vs. AZAD SINGH
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November 6, 2006 |
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DELHI TRANSPORT CORPORATION Vs. KRISHAN KUMAR
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September 15, 2006 |
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DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
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September 18, 2006 |
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DELHI TRANSPORT CORPORATION Vs. DTC WORKERS UNION CENTRE
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October 6, 2006 |
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DELHI TRANSPORT CORPORATION Vs. ISHWAR SINGH
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October 6, 2006 |
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DELHI TRANSPORT CORPORATION Vs. PREM CHAND EX SWEEPER
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December 7, 2006 |
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DELHI TRANSPORT CORPORATION Vs. VIJAY KUMAR
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December 7, 2006 |
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DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER, I T
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November 6, 2006 |
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DELHI TRANSPORT CORPORATION Vs. SUKHBIR SINGH
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December 6, 2006 |
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DELUX HOSIERY Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND COMMISSIONER
|
October 5, 2006 |
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DELUXE STORES Vs. ALLAHABAD BANK
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April 18, 2006 |
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DESH DEEPAK KAPOOR Vs. STATE OF DELHI
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October 31, 2006 |
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DESH RAJ Vs. DELHI JAL BOARD
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May 2, 2006 |
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DESH RAJ SINGH Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD
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May 9, 2006 |
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DEUTSCHE HOMOOPATHIE-UNION DHU-ARZNEIMITTEL GMBH Vs. R.K. IMPORT PRIVATE LIMITED
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November 20, 2006 |
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DEV PHARMACY PVT LTD Vs. OZONE PHARMACEUTICALS LTD
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September 28, 2006 |
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DEV VRAT Vs. GOVT OF N C T OF DELHI
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September 14, 2006 |
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DEVENDER UPADHAYA Vs. CBI
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October 17, 2006 |
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DEVESH Vs. STATE
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May 12, 2006 |
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DEVI Vs. L N GADODIA AND SON PVT LTD
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January 17, 2006 |
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DEVI CHARAN Vs. SECRETARY LABOUR GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
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August 7, 2006 |
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DEVI DASS GARG Vs. UNION OF INDIA
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July 7, 2006 |
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DEVI RAM Vs. UNION OF INDIA
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March 3, 2006 |
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DEVINDER GUPTA Vs. UNION OF INDIA
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March 7, 2006 |
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DEVINDER KUMAR Vs. DELHI DEVELOPMENT ACT
|
February 20, 2006 |
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DGS AND D Vs. EUPHARMA LABORATORIES LTD
|
March 9, 2006 |
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DHARAM CHAND GUPTA Vs. INDIAN OIL CORPORATION LTD
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May 16, 2006 |
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DHARAM PAL Vs. DTC
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April 5, 2006 |
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DHARAM PAL Vs. RESERVE BANK OF INDIA
|
July 24, 2006 |
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DHARAM PAL Vs. RAMESH MINOCHA
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August 30, 2006 |
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DHARAM PAL Vs. CENTRAL BUREAU OF INVESTIGATION
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July 12, 2006 |
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DHARAMBIR ALIAS PAPPU Vs. STATE OF DELHI
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November 6, 2006 |
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DHARAMPAL Vs. DELHI ADMINISTRATION
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January 17, 2006 |
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DHARAMVIR SINGH Vs. UNION OF INDIA
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August 31, 2006 |
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DHEERAJ SINGH Vs. BSES YAMUNA POWER LTD
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February 1, 2006 |
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DHINGRA CONSTRUCTION CO Vs. UNION OF INDIA
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April 28, 2006 |
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DHRUV CHARAN PARIDA Vs. NATIONAL INSURANCE CO LIMITED
|
August 18, 2006 |
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DIAMED AG Vs. MOREPEN LABORATORIES LTD
|
November 3, 2006 |
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DIGITAL DEVICES LIMITED Vs. STATE
|
May 22, 2006 |
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DIGITRONICS INFOSYS PVT LTD Vs. DEVENDER SAHANI
|
November 23, 2006 |
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DILIP KUMAR Vs. STATE OF DELHI
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September 1, 2006 |
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DILJEET TITUS Vs. ALFRED A ADEBARE
|
May 8, 2006 |
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DIN DAYAL Vs. DELHI TRANSPORT CORPORATION
|
July 12, 2006 |
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DINESH AGGARWAL @ GOYAL Vs. STATE
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August 23, 2006 |
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DINESH KHETAN Vs. DEPARTMENT OF AGRICULTURE AND CO-OPERATION MINISTR
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February 14, 2006 |
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DINESH KUMAR Vs. UNION OF INDIA
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September 13, 2006 |
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DINESH KUMAR Vs. STATE OF DELHI
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August 28, 2006 |
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DINESH KUMAR Vs. STATE OF DELHI
|
November 10, 2006 |
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DINESH KUMAR Vs. NETAJI SUBHASH INSTITUTE OF TEC
|
May 19, 2006 |
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DINESH KUMAR KAIN Vs. ASSISTANT GENERAL MANAGER CORPN BANK
|
April 21, 2006 |
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DINESH PRATAP SINGH Vs. GOVT OF NCT OF DELHI
|
July 25, 2006 |
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DINESH SINGH Vs. AIR INDIA
|
November 9, 2006 |
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DIR GEN EMPLOYEES STATE INSURANCE Vs. R C GUPTA
|
April 26, 2006 |
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DIRECTOR GENERAL OF METEOROLOGY Vs. AMARESH CHANDER MATTOO
|
December 11, 2006 |
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DIRECTOR OF AGRICULTRURE JAIPUR Vs. COLLECTOR OF CUSTOMS CHENNAI
|
October 13, 2006 |
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DIRECTOR OF INCOME TAX Vs. RAVVA OIL (SINGAPORE) (P) LTD.
|
December 15, 2006 |
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DIRECTOR OF INCOME TAX Vs. GURU NANAK FOUNDATION
|
March 22, 2006 |
|
DIRECTOR OF INCOME TAX Vs. MITSUBISHI CORPORATION
|
July 4, 2006 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. PRAKASH EDUCATION SOCIETY
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May 3, 2006 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. MANAV BHARTI INSTITUTE OF CHILD
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April 5, 2006 |
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DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. ETERNAL SCIENCE OF MANS SOCIETY
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March 8, 2006 |
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DIRECTORATE GENERAL OF SUPPLIES AND TRANSPORT QUAR Vs. GODREJ SARA LEE LTD
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January 9, 2006 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. PUSHPA LEKHUMAL TOLANI
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October 13, 2006 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. GIRISH DHAWAN
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May 1, 2006 |
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DIVISIONAL RAILWAY MANAGER Vs. RAJESH KUMAR SHARMA
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February 8, 2006 |
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DIVYANSHI SAXENA Vs. RAM SCHOOL
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March 23, 2006 |
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DLF UNIVERSAL LTD Vs. GREATER KAILASH II WELFARE ASSOCIATION
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January 17, 2006 |
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DOON CONSTRUCTION CO Vs. EXECUTIVE ENGINEER OKHLA HEAD WORKS NEW DELHI
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October 17, 2006 |
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DOOR SANCHAR COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. R K BARARIA
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August 10, 2006 |
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Doordarshan Empaneled Producers Association Vs. Union of India
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February 1, 2006 |
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DR. (MRS.) USHA WADHWA Vs. THE RESERVE BANK OF INDIA,
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January 11, 2006 |
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DR. GURCHARAN SINGH AND ORS. Vs. MCD AND ORS.
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October 30, 2006 |
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DRAEGERWERK AKTIENGESELLSCHAFT Vs. USHA DRAGER PVT. LIMITED
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November 10, 2006 |
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DRIPLEX WATER ENGINEERING Vs. DSIDC
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April 25, 2006 |
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DSIDC Vs. NARESH GUPTA RESPONDENT
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March 29, 2006 |
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DTC Vs. VED PRAKASH
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November 24, 2006 |
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DULI CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY
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November 16, 2006 |
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DULI CHAND JAIN Vs. D D A
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November 30, 2006 |
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DY GENERAL MANAGER CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER C G I T
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November 1, 2006 |
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E EX GNR ANANDI LAL SEN Vs. UNION OF INDIA
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November 16, 2006 |
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E SHANMUGAM Vs. APS CAM O MATEC PVT LTD
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August 10, 2006 |
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EAST INDIA HOTEL LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II TIS HAZARI
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October 18, 2006 |
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EAST WEST MEDICAL CENTER PVT LTD Vs. GOVT OF NCT OF DELHI
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August 22, 2006 |
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EC POCKET MAYA ENCLAVE RESIDENTS WELFARE ASSOCIAIT Vs. DELHI DEVELOPMENT AUTHORITY
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October 13, 2006 |
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EC POCKET MAYA ENCLAVE RESIDENTS WELFARE ASSOCIAITON AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
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August 22, 2006 |
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ECON PURI CONSORTIUM Vs. DELHI METRO RAILWAY CORPORATION
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February 27, 2006 |
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EKANSH NURSING HOME Vs. GOVT OF NCT OF DELHI
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August 23, 2006 |
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ELECTRICAL MANUFACTURING COMPANY LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD
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February 10, 2006 |
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ELECTRONICS AND COMPUTER SOFTWARE EXPORT PROMOTION COUNCIL Vs. CENTRAL INFORMATION COMMISSION
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July 19, 2006 |
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EMERSON NETWORK INDIA PVT LTD Vs. ASSOCIATED SWITCHGEARS AND PROJECTS LTD
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March 27, 2006 |
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EMSONS RADIO CORPORATION Vs. SECRETARY LABOUR GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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August 1, 2006 |
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EN VEE KAY CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
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March 3, 2006 |
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ENGINEERING DEVELOPMENT CORP Vs. M C D
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March 8, 2006 |
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ENGINEERING DEVELOPMENT CORP Vs. MUNICIPAL CORPORATION OF DELHI
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May 2, 2006 |
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ENGINEERING PROJECTS (INDIA) LTD. Vs. ARVIND CONSTRUCTION CO. LTD.
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August 29, 2006 |
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ENGINEERING PROJECTS I LTD Vs. S K MALHOTRA
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March 23, 2006 |
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ENGINEERING PROJECTS INDIA LIMITED Vs. BHOJ WETLAND PROJECT E P C O
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March 28, 2006 |
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ENKAY COPNSTRUCTION COMPANY Vs. DELHI DEVLOPMENT AUTHORITY
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March 20, 2006 |
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ERICA ENTERPRISES Vs. ASSTT COLLECTOR OF CUSTOMS
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October 12, 2006 |
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ES RECRUIT CONSTABLE NIRBHAI SINGH Vs. UNION OF INDIA
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December 11, 2006 |
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ESCORTS LIMITED Vs. G K AUTOMOBILE
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February 6, 2006 |
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ESS VEE TRADERS Vs. AMBUJA CEMENT RAJASTHAN LIMITED
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July 3, 2006 |
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ESTER INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
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August 31, 2006 |
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EVEREST ENTERPRISES Vs. STEEL AUTHORITY OF INDIA LTD
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August 30, 2006 |
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EX CFN PITAMBER SHARMA NO 14526399 Vs. UNION OF INDIA
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August 31, 2006 |
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EX CFN SUGNA RAM RANOLIYA Vs. UNION OF INDIA
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July 27, 2006 |
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EX CONST AMIT KUMAR Vs. UNION OF INDIA
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November 16, 2006 |
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EX CPL VASHISHTH Vs. UNION OF INDIA
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November 29, 2006 |
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EX CT CHOTU RAM Vs. UOI
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February 21, 2006 |
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EX CT KAMAL SINGH Vs. UNION OF INDIA AND OTHER
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November 16, 2006 |
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EX GUNNER DS HAWA SINGH YADAV Vs. UOI
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July 5, 2006 |
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EX GUNNER GD SURESH KUMAR Vs. UOI
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July 5, 2006 |
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EX HAVILDAR SATYAVIR SINGH Vs. UOI
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February 23, 2006 |
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EX HEAD CONST DHARAMBIR SINGH Vs. UOI
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February 20, 2006 |
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EX LNK GAMBHIR SINGH Vs. CHIEF OF ARMY STAFF
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October 19, 2006 |
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EX NAIK CHARAN SINGH Vs. UNION OF INDIA
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July 13, 2006 |
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EX NAIK RAM KISHAN Vs. UNION OF INDIA
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October 19, 2006 |
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EX NK HARPAL SINGH Vs. UOI
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February 27, 2006 |
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EX RECRUIT SHISH RAM Vs. UOI
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March 21, 2006 |
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EX RECT/RFN NAHAR SINGH Vs. UNION OF INDIA
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July 13, 2006 |
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EX SEP ROOP SINGH Vs. UNION OF INDIA
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August 31, 2006 |
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EX SEP WMAN LILU RAM Vs. UOI
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November 16, 2006 |
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EX SEPOY BRIJESH KUMAR TIWARI Vs. UNION OF INDIA
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October 19, 2006 |
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EX-HAV MAHA SINGH YADAV Vs. UNION OF INDIA
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October 19, 2006 |
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EX-SEP PAWAN KUMAR Vs. UNION OF INDIA
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October 19, 2006 |
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EX. SEPOY GOPAL SINGH DADWAL Vs. UNION OF INDIA AND OTHERS
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July 27, 2006 |
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EX. SEPOY RISHMUNI RAI Vs. DIRECTORATE GENERAL OF SUP. TP (ST
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October 19, 2006 |
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EX. W.O. S.S. GAUTAM Vs. UNION OF INDIA
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October 19, 2006 |
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EXECUTIVE ENGINEER Vs. MACHINERY PARTS CORPORATION
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April 27, 2006 |
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EXIM CONCEPT Vs. UOI
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January 18, 2006 |
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EXPLORE COMPUTERS PVT LTD Vs. CALS LTD
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July 3, 2006 |
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EXPORTS INDIA AND ANOTHER Vs. STATE AND ANOTHER
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October 3, 2006 |
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EXPRESS TOWERS Vs. MOHAN SINGH
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August 22, 2006 |
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FASHION LINKERS Vs. SAVITRI DEVI
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August 18, 2006 |
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FEDDERS NORTH AMERICAN Vs. SHOW LINE
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May 12, 2006 |
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FEDERAL BANK LTD Vs. THE DEBT RECOVERY APPELLATE TRIBUNAL
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February 22, 2006 |
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FETCHUS FINSES LTD. Vs. ELYMER ELECTRICS (P) LTD.
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July 7, 2006 |
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FILM PRODUCERS GUILD OF INDIA LTD Vs. MOTION PICTURES ASSOCIATION
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March 27, 2006 |
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FILMISTAN EXHIBITORS LTD Vs. N C T DELHI
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April 26, 2006 |
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FINOLUX AUTO PVT LTD Vs. FINOLEX CABLE LTD
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July 5, 2006 |
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FIXOPAN ENGINEERS P LTD Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
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July 31, 2006 |
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FMI LIMITED Vs. ASHOK JAIN
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November 20, 2006 |
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FOOD CORPORATION OF INDIA Vs. SUBHASH CHANDER LAXMI NARAIN
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March 31, 2006 |
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FOOD CORPORATION OF INDIA Vs. UNION OF INDIA (UOI) AND ORS.
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April 20, 2006 |
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FOOD CORPORATION OF INDIA WORKERS UNION Vs. HP SINGH
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March 31, 2006 |
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FOOD CORPORATION OF INDIA WORKERS UNION Vs. G R MAJHI
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December 20, 2006 |
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FOOD CORPORATION OF INDIA, GURGAON Vs. DAYA CHAND AND ANR.
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October 31, 2006 |
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FOOD CRAFT INSTT Vs. RAMESHWAR SHARMA
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April 28, 2006 |
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FRANCIS FANTHOME Vs. COUNCIL FOR THE I C S E
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February 13, 2006 |
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FRANCO INDIAN PHARMACEUTICALS LIMITED Vs. MEDIPHARMA
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January 20, 2006 |
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FRANCO INDIAN PHARMACEUTICALS LIMITED Vs. MEDIPHARMA
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January 9, 2006 |
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FRANCOIS XAVIER BAGNOUD INDIA SOCIETY Vs. AGDISH HARSH
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April 18, 2006 |
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FREDA JAMES Vs. CHIEF OF THE AIR STAFF
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November 16, 2006 |
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FRICK INDIA LIMITED Vs. REHMAN BROTHERS COLD STORAGE (PVT) LTD
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April 5, 2006 |
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FURKAN ALIAS JAVED Vs. STATEOF DELHI
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August 25, 2006 |
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G BHARATI TARAK RAO Vs. DIRECTOR OF EDUCATION
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January 2, 2006 |
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G BLOCK RESIDENTS WELFARE ASSOCIATION Vs. O P WADHWA
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March 3, 2006 |
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G BLOCK RESIDENTS WELFARE ASSOCIATION Vs. O P WADHWA
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March 6, 2006 |
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G D GREEN FLORE RESORTS PVT LTD Vs. KUHNRIKON ASIA PVT LTD
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January 20, 2006 |
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G D TIWARI AND CO Vs. DELHI DEVELOPMENT AUTHORITY
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May 19, 2006 |
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G G FASHION Vs. JAYANTI NEGI
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April 25, 2006 |
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G K SABHARWAL Vs. DELHI TRANSPORT CORPORATION
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September 4, 2006 |
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G M NORTHERN RAILWAY Vs. TARA CHAND
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May 11, 2006 |
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G P SRIVASTAVA Vs. UOI
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May 31, 2006 |
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G S Saluja Vs. IFCI Venture Capital Funds Ltd
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January 24, 2006 |
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G UDAYAN DRAVID Vs. STATE OF DELHI
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December 30, 2006 |
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G V K INDUSTRIES LIMITED Vs. CENTRAL ELECTRICITY AUTHORITY
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February 27, 2006 |
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G.S. JAIN AND ASSOCIATES Vs. INDIAN OIL CORPORATION LTD. ANR.
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December 15, 2006 |
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GAGAN GILL Vs. STATE
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February 28, 2006 |
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GAGANDEEP SINGH Vs. B R ARYA
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April 18, 2006 |
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GAJRAJ SINGH Vs. UNION OF INDIA
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April 27, 2006 |
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GAMBHIR SINGH Vs. CHIEF OF ARMY STAFF
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September 15, 2006 |
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GANDHI TYAGI Vs. VIRENDER KUMAR TYAGI
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December 7, 2006 |
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GANESH DIN Vs. UNION OF INDIA
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September 15, 2006 |
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GANGA PARSHAD TIWARI Vs. KHYBER PASS MESS HOSTEL COMMITTEE
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September 15, 2006 |
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GANGA SINGH SENGAR Vs. UNION OF INDIA
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July 13, 2006 |
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GANGESHWAR LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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September 11, 2006 |
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GAON SABHA KAKROLA Vs. RAM KARAN
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May 11, 2006 |
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GARGYA RESEARCH INSTRUMENTS Vs. STATE BANK OF INDIA
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March 3, 2006 |
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GATAKALA VENKATESWARLU Vs. UNION OF INDIA
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February 10, 2006 |
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GAURAV DHAWAN Vs. STATE OF DELHI
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March 17, 2006 |
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GAURAV EXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND ORS.
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October 17, 2006 |
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GAURAV PAPER MILLS (PROP RAVINDRA STEEL LTD ) Vs. UNION OF INDIA
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March 21, 2006 |
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GAURAV SARIN Vs. LAND ACQUISITION COLLECTOR
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July 12, 2006 |
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GAUTAM JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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April 26, 2006 |
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GAUTAM R. PATEL AND ORS. Vs. GOVERNMENT OF N.C.T. OF DELHI AND ORS.
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December 14, 2006 |
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GAYATRI AGARWAL Vs. UNION OF INDIA
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August 22, 2006 |
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GAYTIES MANUFACTURING COMPANY Vs. KANWALJIT SINGH
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August 3, 2006 |
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GAYTRI DEVI AGGARWAL Vs. M T N L
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February 2, 2006 |
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GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. SOUTH ASIAN ENTERPRISES LTD
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May 31, 2006 |
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GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES Vs. PRABHABEN PRAHLADBHAI PATEL
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May 22, 2006 |
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GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD Vs. SURJIT SINGH BHATIA
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March 23, 2006 |
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GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. Vs. PRABHAKAR KISHAN KHANDARE
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July 17, 2006 |
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General Insurance Corporation of India Vs. P C Srivastava
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January 23, 2006 |
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GENERAL MANAGER BADARPUR THERMAL POWER STATION Vs. PRESIDING OFFICER
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December 20, 2006 |
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GENUINE PAINTS and CHEMICALS CO Vs. UNION OF INDIA
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January 4, 2006 |
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GHAN SHYAM Vs. UNION OF INDIA & ORS
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August 31, 2006 |
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GIAN CHAND KOCHAR Vs. HONBLE LT GOVERNOR
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June 2, 2006 |
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GIAN CHAND KOCHAR Vs. LT GOVERNOR
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July 2, 2006 |
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GIG RAJ PATODIA Vs. UNION OF INDIA
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April 28, 2006 |
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GIRDHARILAL Vs. D T C
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April 21, 2006 |
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GIRISH KUMAR Vs. UOI
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May 22, 2006 |
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GITA LAMA TAMANG Vs. STATE OF G N C T OF DELHI
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November 15, 2006 |
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GLAXO GROUP LIMITED Vs. VIPIN GUPTA
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July 5, 2006 |
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GLAXO GROUP LIMITED Vs. MANJIT PATEL
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August 11, 2006 |
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GLAXOSMITHKLINE PHARMACEUTICALS LTD Vs. RATHISON PHARMACEUTICAL COMPANY
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March 20, 2006 |
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GLAXOSMITHKLINE PHARMACEUTICALS LTD Vs. THEODAR LABORATORIES PVT LTD
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January 23, 2006 |
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GLAXOSMITHKLINE PHARMACEUTICALS LTD Vs. VYSAKH PHARMACEUTICALS
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March 14, 2006 |
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GLAXSOMITHKLINE PHARMACEUTICALS LTD Vs. NATURE CONCEPT
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March 8, 2006 |
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GLEN INDIA LIMITED Vs. SURINDER TEWARI
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February 27, 2006 |
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GLOBAL ENERGY LTD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
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December 15, 2006 |
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GOBIND RAM ARORA Vs. NARENDRA KANDHARI
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March 29, 2006 |
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GOBIND RAM ARORA Vs. NARENDER KHANDARI
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March 27, 2006 |
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GODREJ SARA LEE LTD Vs. RECKITT BENCKISER I LTD
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February 15, 2006 |
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GOETZE (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
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May 16, 2006 |
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GOLDEN ASSEETS HOLDING P LTD Vs. N D M C
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July 25, 2006 |
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GOLESH KUMAR Vs. GANESH DASS CHAWLA CHARITABLE
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April 27, 2006 |
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GOPAL CHAND Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LTD
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March 21, 2006 |
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GOPAL KRISHAN MEHTA Vs. VINOD WADHWA AND ANR.
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October 10, 2006 |
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GOPALDAS ESTATES AND HOUSING Vs. INDUSIND BANK LIMITED
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July 4, 2006 |
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GOSWAMI VIDYAPITH SOCIETY Vs. LT GOVERNOR
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September 11, 2006 |
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GOVERNMENT OF NCT OF DELHI Vs. VIJAY KUMARI
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February 28, 2006 |
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GOVIND SARDA Vs. SARTAJ HOTELS APARTMENTS AND VILLAS PVT LTD
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May 11, 2006 |
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GOVIND SWAROOP CHATURVEDI Vs. CM MD PUNJAB AND SIND BANK
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April 17, 2006 |
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GOVIND VASHIST Vs. TEJ PAL
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September 7, 2006 |
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GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. SHYAM BABU SHRI MAHAVIR SINGH BAILDAR LABOUR UNION
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September 5, 2006 |
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GOVT OF NCT OF DELHI Vs. SINDHI EDUCATION SOCIETY
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November 30, 2006 |
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GOVT OF NCT OF DELHI Vs. K R JAIN
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March 30, 2006 |
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GOVT OF NCT OF DELHI Vs. SATINDER KUMAR RANA
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May 15, 2006 |
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GOVT OF NCT OF DELHI Vs. I S SHARMA
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May 26, 2006 |
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GOVT SCHOOL TEACHERS ASSOCIATION REGD Vs. UNIVERSITY OF DELHI
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June 2, 2006 |
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GOYAL MG GASES LTD Vs. PREMIUM INTERNATIONAL FINANCE LTD
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July 31, 2006 |
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GOYAL MG GASES PVT. LIMITED Vs. AIR LIQUIDE DEUTSCHLAND GMBH AND ORS.
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October 19, 2006 |
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GRASIM INDUSTRIES LTD Vs. UNION OF INDIA
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November 24, 2006 |
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GREAVES COTTON LIMITED Vs. SANTOSH PASSI
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March 3, 2006 |
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GREAVES LIMITED Vs. UNION OF INDIA
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April 3, 2006 |
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GREENFIELDS PUBLIC SCHOOL EMPLOYEES PROVIDENT FUND TRUST Vs. UNION OF INDIA
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December 5, 2006 |
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GTC INDUSTRIES LTD Vs. STATE OF DELHI
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December 15, 2006 |
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GUJARAT INSECTICIDES LTD Vs. PIONEER PRODUCTS LTD
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October 30, 2006 |
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GUJARAT STATE COOP GRAIN GROWERS FEDERATION LTD Vs. UNION OF INDIA
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November 27, 2006 |
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GUJRAT AMBUJA CEMENTS LTD Vs. MRTP COMMISSION
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August 22, 2006 |
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GULSHAN Vs. D D A
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August 18, 2006 |
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GULSHAN KUMAR Vs. UOI
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March 27, 2006 |
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GUNPAL SINGH Vs. UNION OF INDIA
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October 19, 2006 |
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GUPTA CONSTRUCTION CO Vs. C P W D
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July 26, 2006 |
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GURBAKSH SINGH Vs. G M WESTERN RAILWAY
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May 12, 2006 |
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Gurcharan Singh Vs. Union of India
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January 10, 2006 |
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GURCHARANJEET SINGH ANAND Vs. PRITAM SINGH ANAND
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April 20, 2006 |
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GURJEET SINGH BHATIA Vs. MANAGEMENT OF NARANG INTERNATIONAL HOTELS P LTD
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August 28, 2006 |
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GURMINDER SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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November 27, 2006 |
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GURPREET SINGH Vs. VISHAL KHANNA
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April 28, 2006 |
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GURSIMRAN SINGH Vs. MCD
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March 6, 2006 |
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GURU HARKRISHAN PUBLIC SCHOOL Vs. JASPAL SINGH
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October 5, 2006 |
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GURU NANAK VIDYA BHANDAR TRUST Vs. UNION OF INDIA
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March 8, 2006 |
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GURUDWARA BABA ZORAWAR SINGH AND BABA FATEH SINGH Vs. PIARA SINGH
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December 6, 2006 |
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GYANO DEVI Vs. STATE OF DELHI
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May 12, 2006 |
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H K GOODS TRANSPORT PVT LTD Vs. RAMESH CHANDER BAMMI
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February 28, 2006 |
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H L WARKOO Vs. KASHMIR UNIVERSITY
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January 13, 2006 |
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H N WADHWA Vs. NEW BANK OF INDIA
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December 18, 2006 |
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H P KUREEL Vs. UOI
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May 23, 2006 |
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H SYAMA SUNDARA RAO Vs. UNION OF INDIA
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November 14, 2006 |
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HAFIZ MOHD SULEMAN Vs. HAFIZ SHAHID IQBAL
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September 11, 2006 |
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HAMERLAL JAIN Vs. COMMR OF CENTRAL EXCISE
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June 2, 2006 |
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HAMMAD AHMED Vs. ABDUL MUEED
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November 16, 2006 |
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HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
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January 4, 2006 |
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HANS RAJ Vs. UNION OF INDIA
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January 16, 2006 |
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HANS RAJ Vs. STATE
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March 29, 2006 |
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HANS RAJ Vs. D D A
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August 11, 2006 |
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HANS RAJ AND CO Vs. IVT CO-OPERATIVE GROUP HOUSING SOCIETY LTD
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March 13, 2006 |
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HAQIKAT RAI NANDA Vs. RAM LAL BANSIWAL
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September 5, 2006 |
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HAR KISHAN Vs. UOI
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August 24, 2006 |
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HARBANS LAL Vs. STATE
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March 17, 2006 |
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HARBANS LAL Vs. DAULAT RAM
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December 6, 2006 |
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HARBANS LAL Vs. SANTOSH
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October 16, 2006 |
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HARBANS SINGH Vs. STATE
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January 9, 2006 |
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HARBHAGWAN HARBHAJAN LAL Vs. UNION OF INDIA
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October 31, 2006 |
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HARCHARAN DASS GUPTA Vs. DEVELOPMENT AUTHORITY
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October 16, 2006 |
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HARENDER SINGH Vs. UNION OF INDIA
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September 26, 2006 |
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Hargobind Fashion P LTD Vs. State Bank of Patiala
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January 16, 2006 |
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HARGU LAL GAUTAM Vs. UNION OF INDIA
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November 16, 2006 |
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HARI CHAND Vs. DILIP KUMAR
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November 10, 2006 |
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HARI GOKAL JEWELLERS Vs. SATISH KAPUR
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April 27, 2006 |
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HARI RAM Vs. STATE
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March 17, 2006 |
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HARI SHANKAR Vs. RAM PARSHAD
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December 13, 2006 |
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HARI SINGH Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE
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January 16, 2006 |
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HARIBANS NARAIN SINGH Vs. UNION OF INDIA
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October 19, 2006 |
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HARICHARAN Vs. UNION OF INDIA
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December 7, 2006 |
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HARINDER DHINGRA Vs. STATE OF DELHI
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December 20, 2006 |
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HARISH BHANDARI Vs. RAMESH CHANDER BHANDARI
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April 20, 2006 |
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HARISH CHAND GAUTAM Vs. STATE N C T OF DELHI
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July 5, 2006 |
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HARISH CHANDER Vs. STATE OF DELHI
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February 26, 2006 |
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HARISH CHANDRA SINGH Vs. UNION OF INDIA
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July 13, 2006 |
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HARISON TRADERS LTD. Vs. RAJ BHALLA
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July 28, 2006 |
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HARKESH NAGAR NAVYUVAK GRAM SUDHAR SAMITI Vs. UNION OF INDIA
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October 4, 2006 |
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HARLEEN KAUR LAMBA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
July 27, 2006 |
|
HARPAL SINGH Vs. STATE OF N C T DELHI
|
January 19, 2006 |
|
HARTLEY KNITS Vs. A C S LOGISTICS
|
July 31, 2006 |
|
HARVANS KUMARI Vs. SHARDA AGGARWAL
|
March 7, 2006 |
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HARVEY RADIO CORPORATION Vs. LT GOVERNOR
|
August 7, 2006 |
|
HARVINDER KAUR Vs. LT GOVERNOR
|
August 7, 2006 |
|
HARVINDER MOTORS Vs. B S E S RAJDHANI POWER LTD
|
November 17, 2006 |
|
HARYANA STEEL AND ALLOYS LTD Vs. IFCI LTD
|
December 5, 2006 |
|
HARYANA TELECOM LTD Vs. UNION OF INDIA
|
May 11, 2006 |
|
HASAN ALI Vs. AKBARI BEGUM ALIAS AKBARI HAJJAN
|
September 11, 2006 |
|
HATHWAYCABLE DATACOMPRIVET LTD Vs. UNION OF INDIA
|
March 10, 2006 |
|
HAV (CLK) SATYANANDA RATH Vs. UNION OF INDIA
|
November 16, 2006 |
|
HAV ROHTAS Vs. UNION OF INDIA
|
October 19, 2006 |
|
HAWA SINGH Vs. P O LABOUR COURT
|
April 5, 2006 |
|
HAWKINS COOKERS LIMITED Vs. CITIZEN METAL INDUSTRIES INDIA
|
August 11, 2006 |
|
HBHL VKS Vs. UNION OF INDIA
|
April 27, 2006 |
|
HBHL-VKS (J.V.) Vs. UNION OF INDIA (UOI) AND ORS.
|
August 31, 2006 |
|
HC MOHINDER SINGH Vs. GOVERNMENT OF NCT OF DELHI
|
December 13, 2006 |
|
HEELS Vs. V K ABROL
|
March 29, 2006 |
|
HEMRAJ HOSPITAL LIMITED Vs. VARUN VASUDEVA
|
March 6, 2006 |
|
Het Ram Vs. Ram Singh
|
January 19, 2006 |
|
HEWLETT PACKARD INDIA LTD Vs. UNION OF INDIA
|
March 3, 2006 |
|
HI TECH PIPES LTD Vs. ASIAN MILLS PVT LTD
|
January 4, 2006 |
|
HIMACHAL DEVI Vs. STATE TRADING CORP OF INDIA LTD
|
February 17, 2006 |
|
HINDALCO INDUSTRIES LTD Vs. SUMAN LATA TUTEJA
|
April 25, 2006 |
|
HINDUSTAN HOUSING FINANCE AND DEVELOPMENT CORPN LI Vs. ASPEN DEVELOPERS PVT LTD
|
July 19, 2006 |
|
HINDUSTAN LEVER LIMITED Vs. RECKITT BENCKISER INDIA LIMITED
|
November 17, 2006 |
|
HINDUSTAN LEVER LIMITED Vs. RATAN LAL CHAWLA
|
April 17, 2006 |
|
HINDUSTAN LEVER LIMITED Vs. CHAINSUKH CHOTHMAL
|
April 17, 2006 |
|
HINDUSTAN LEVER LTD. AND ORS. Vs. SPECIAL DTE OF ENFORCEMENT AND ANR.
|
December 13, 2006 |
|
HINDUSTAN NATIONAL GLASS AND INDUSTRIES Vs. UOI
|
August 23, 2006 |
|
HINDUSTAN PAPER CORPORATION Vs. ROSHAN LAL
|
July 25, 2006 |
|
HINDUSTAN PENCIL LTD Vs. GYANANDRA KUMAR
|
May 5, 2006 |
|
HINDUSTAN PENCIL LTD Vs. A K CHAWLA
|
January 25, 2006 |
|
HINDUSTAN PENCILS LIMITED Vs. L SRI HARI KHODAY
|
February 20, 2006 |
|
HINDUSTAN PENCILS LIMITED Vs. J N GHOSH AND BROS PVT LTD
|
October 30, 2006 |
|
HINDUSTAN PENCILS LTD Vs. BANGALORE COTTAGE INDUSTRIES GAYA
|
March 8, 2006 |
|
HINDUSTAN PENCILS LTD Vs. ZEBRA INDUSTRIES
|
January 25, 2006 |
|
HINDUSTAN PENCILS LTD Vs. ASHIRWAD ENTERPRISES
|
January 17, 2006 |
|
HINDUSTAN PENCILS LTD Vs. RAJU BHAI BHATT
|
May 8, 2006 |
|
HINDUSTAN PENCILS LTD Vs. APARNA ENAMEL INDUSTRIES
|
May 8, 2006 |
|
HINDUSTAN PENCILS LTD Vs. PARAG WRITING AIDS
|
March 9, 2006 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. ASHOK KUMAR GARG
|
September 11, 2006 |
|
HIRA NAND DHINGRA Vs. CORPORATION BANK
|
July 26, 2006 |
|
HIRO DEVI Vs. BALBIR SINGH
|
November 30, 2006 |
|
HONDA GIKEN KOGYO KABUSHIKI Vs. RAMESH KUMAR PUNABHAI PATEL
|
June 16, 2006 |
|
HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED Vs. AMRA KUMAR PATHANIA
|
February 22, 2006 |
|
HONY SUBEDAR MAJOR DAULAT RAM Vs. UNION OF INDIA
|
October 19, 2006 |
|
HORAM SINGH Vs. DELHI TRANSPORT CORPORATION
|
August 31, 2006 |
|
HORI SINGH EX CONDUCTOR BEDGE NO 18143 Vs. DELHI TRANSPORT CORPORATION, I P ESTATE, NEW DELHI
|
September 4, 2006 |
|
HOSHIAR SINGH Vs. UNION OF INDIA
|
November 16, 2006 |
|
HOSIARI DEVI Vs. JAGAT SING
|
November 9, 2006 |
|
HOTEL ALKA Vs. JOINT LABOUR COMMISSIONER, DELHI ADMN
|
July 31, 2006 |
|
HOTEL ASSOCIATTION OF INDIA Vs. UNION OF INDIA
|
January 12, 2006 |
|
HOTEL EXCELSIOR LTD Vs. UNION OF INDIA
|
August 25, 2006 |
|
HTIL CORPORATION B V Vs. AJAY KOHLI
|
May 26, 2006 |
|
HUKAM CHAND SUMAN Vs. UNION OF INDIA
|
September 25, 2006 |
|
HYDRO TECH ENGG COMPANY Vs. N C T OF DELHI
|
February 16, 2006 |
|
I BILT TECHNOLOGIES LTD Vs. TELECOMMUNICATIONS CONSULTANTS
|
February 14, 2006 |
|
I C M AIRPORT TECHNICS Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
January 3, 2006 |
|
I D PASWAN Vs. UOI
|
January 2, 2006 |
|
I T C LIMITED Vs. PRADEEP ANAND
|
July 3, 2006 |
|
IDA NAGAR Vs. DRAGNET DETECTIVES P LTD
|
May 16, 2006 |
|
IDL AGRO CHEMICAL LIMITED Vs. SRINIVASA ENTERPRISES
|
August 22, 2006 |
|
IDL AGRO CHEMICAL LIMITED Vs. SRINIVASA ENTERPRISES
|
August 18, 2006 |
|
ILYAS AZMI Vs. DIRECTORATE OF ESTATES
|
October 18, 2006 |
|
ILYAS AZMI Vs. DIRECTORATE OF ESTATES
|
November 18, 2006 |
|
IMTIYAZ ALI S/O SH HAKIM ALI; ASIF ALI S/O SH IMTIYAZ ALI Vs. ANWAR ALI S/O SHRI IMTIYAZ ALI
|
November 30, 2006 |
|
IN RE Vs. ASHIM INVESTMENT CO LTD
|
March 7, 2006 |
|
IN RE: FETCHUS FINSEC LTD.; IN RE: ELYMER ELECTRICS (P) LTD. Vs. STATE
|
September 26, 2006 |
|
IN THE MATTER OF RAJESH ARORA (DECED ) REPRESENTED THR MADAN MOHAN ARORA, LR Vs. UNION OF INDIA
|
April 24, 2006 |
|
INCOME TAX OFFICER Vs. GIGGLES (P) LTD.
|
September 20, 2006 |
|
INDER SINGH Vs. D T C
|
January 20, 2006 |
|
INDERJEET SINGH Vs. KAMLA RANI MEHTA
|
November 7, 2006 |
|
INDERJIT BHANOT Vs. PUNJAB NATIONAL BANK
|
November 8, 2006 |
|
INDERPRASTHA POWER GENERATION COMPANY LTD Vs. SHYAMJI UPADHYAY
|
June 2, 2006 |
|
INDEX INTERNATIONAL P LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO1
|
September 6, 2006 |
|
INDIA INTERNATIONAL TEXTILE MACHINERY EXHIBITIONS SOCIETY Vs. INDIA TRADE PROMOTION ORGANISATION
|
October 11, 2006 |
|
INDIAN AIRFORCE BENEVOLENT ASSOCIATION Vs. ENKAY TEXOFOOD I LTD
|
May 11, 2006 |
|
INDIAN AIRLINES LTD Vs. UOI
|
February 8, 2006 |
|
INDIAN BANK MUTUAL FUND Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 13, 2006 |
|
INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. STATE GOVT OF NCT OF DELHI
|
November 27, 2006 |
|
INDIAN FARMERS FERTILISER COOP LTD Vs. E GREAT I AND CO
|
March 14, 2006 |
|
INDIAN INSTITUTE OF FINANCE Vs. SHAKTI TOWER P LTD
|
October 10, 2006 |
|
INDIAN MANAGEMENT ADVISORS AND LEASING PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2006 |
|
INDIAN MUSIC INDUSTRY Vs. STATE OF DELHI
|
December 7, 2006 |
|
INDIAN OIL CORPN LTD Vs. DHARAM CHAND GUPTA
|
August 3, 2006 |
|
INDIAN OIL CORPN LTD Vs. UNION OF INDIA
|
May 10, 2006 |
|
INDIAN OIL CORPORATION LTD Vs. SPS ENGINEERING LTD
|
March 3, 2006 |
|
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
|
November 29, 2006 |
|
INDIAN RED CROSS HOSPITAL A UNIT OF INDIAN RED CROSS SOCIETY Vs. PRESIDING OFFICER INDUSTRIAL DISPUTE TRIBUNAL KARKARDOOMA COURT SHAHDARA
|
September 6, 2006 |
|
INDIAN REFERIGERATION INDUSTRIES Vs. RAM RATTAN SHARMA
|
February 2, 2006 |
|
INDIRA GANDHI AIRPORT T D I KARAMCHARI UNION Vs. UNION OF INDIA
|
November 28, 2006 |
|
INDIRA RAI Vs. VATIKA PLANTATIONS P LTD
|
January 24, 2006 |
|
INDRANI SARMA Vs. UNIVERSITY OF DELHI
|
March 17, 2006 |
|
INDRANI SARMA Vs. UNIVERSITY OF DELHI
|
September 4, 2006 |
|
INDRANI SETH Vs. J P TRIVEDI
|
March 6, 2006 |
|
INDRAPRASTHA ICE AND COLD STORAGE LTD Vs. M C D
|
March 6, 2006 |
|
INDRAPRASTHA MEDICAL CORPORATION LTD Vs. NCT OF DELHI
|
February 22, 2006 |
|
INDUSTRIAL DEVELOPMENT BANK OF INDIA LIMTED Vs. COMPANY LAW BOARD
|
May 11, 2006 |
|
INFOSYS TECHNOLOGIES LIMITED Vs. PRAVARTHAN INFOSYS PVT LTD
|
February 20, 2006 |
|
INFOSYS TECHNOLOGIES LIMITED Vs. INNOVATIVE INFOSYS P LIMITED
|
August 31, 2006 |
|
INFOSYS TECHNOLOGIES LIMITED Vs. AKHIL GUPTA
|
November 21, 2006 |
|
INOX AIR PRODUCTS LTD Vs. RATHI ISPAT LTD
|
September 29, 2006 |
|
INSP PREM CHAND Vs. GOVT OF N C T OF DELHI
|
April 21, 2006 |
|
INSPECTOR EXE VINOD GILL Vs. UNION OF INDIA
|
August 31, 2006 |
|
INTAS PHARMACEUTICALS LIMITED Vs. ALLERGAN INC
|
July 24, 2006 |
|
INTAS PHARMACEUTICALS LIMITED Vs. ALLERGAN INC
|
August 24, 2006 |
|
INTEGRAL FINVEST P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 11, 2006 |
|
INTEGRAL INVEST (P) LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS.
|
September 28, 2006 |
|
INTEL CORPORATION Vs. AVINASH CHANDER
|
November 6, 2006 |
|
INTEL CORPORATION Vs. ANIL HADA
|
November 6, 2006 |
|
INTEL CORPORATION Vs. DINAKARAN NAIR
|
April 24, 2006 |
|
INTERGLOBE ENTERPRISES LIMITED Vs. ROYAL BRUNEI AIRLINES SDN BHD
|
January 20, 2006 |
|
INTERGLOBE ENTERPRISES LTD Vs. UNION OF INDIA
|
January 17, 2006 |
|
INTERIORS INDIA Vs. BALMER LAWRIE AND CO LTD
|
January 12, 2006 |
|
INTERNATIONAL AIRPORTS AUTHORITY Vs. COMMISSIONER OF INCOME TAX
|
October 6, 2006 |
|
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PVT LTD Vs. INDIAN OIL CORPORATION LTD
|
August 23, 2006 |
|
INTERNATIONAL MARKETING LTD. Vs. INCOME TAX OFFICER
|
March 10, 2006 |
|
INTERNATIONAL PRINT O PAC LIMITED Vs. MAA COMMUNICATION BOZELL P LTD
|
February 16, 2006 |
|
INTERNSIL P LTD Vs. UOI
|
September 27, 2006 |
|
INTEROCEAN SHIPPING I PVT LTD Vs. ASHISH DHULL
|
August 7, 2006 |
|
INTERTOLL ICS CECONS O and M COMPANY P LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
January 16, 2006 |
|
IRCON INTERNATIONAL LTD Vs. UOI
|
April 26, 2006 |
|
IRSHAD ALIAS SHIV RAJ MOHD Vs. STATE OF DEHI
|
August 31, 2006 |
|
ISHAQ Vs. UNION OF INDIA
|
April 27, 2006 |
|
ISHAT E-ISLAM TRUST Vs. DELHI ADMINISTRATION
|
September 19, 2006 |
|
ISHWAR CHANDRA JAISWAL Vs. STATE NCT DELHI
|
January 13, 2006 |
|
ISHWAR INDUSTRIES LTD Vs. CROCUS CHATTELS PVT LTD
|
January 12, 2006 |
|
ISHWAR PAL SINGH Vs. PUNJAB NATIONAL BANK
|
March 1, 2006 |
|
ISHWAR SINGH Vs. STATE OF NCT OF DELHI
|
August 1, 2006 |
|
ISLAM Vs. NAFISA BEGUM
|
August 24, 2006 |
|
ISRAIL MUNA SARAFRAZ Vs. STATE OF DELHI
|
October 5, 2006 |
|
IZZAZUL JIYA ULL Vs. STATE OF DELHI
|
December 20, 2006 |
|
J AND K ROWLING Vs. DAS BOOK DEPOT
|
February 28, 2006 |
|
J B COMPANY Vs. CHANDER PARKASH
|
December 18, 2006 |
|
J B EXPORTS LTD Vs. BSES RAJDHANI POWER LTD
|
March 3, 2006 |
|
J B GARG Vs. STATE OF DELHI
|
August 1, 2006 |
|
J B GARG Vs. STATE
|
August 10, 2006 |
|
J B KAPOOR Vs. BHARAT HEAVY ELECTRICALS LTD
|
March 23, 2006 |
|
J C BAMFORD EXCAVATORS LIMITED Vs. ACTION CONSTRUCTION EQUIPMENT LTD
|
May 26, 2006 |
|
J K ENTERPRISES Vs. WIN MEDICARE LIMITED
|
March 3, 2006 |
|
J K ROWLING Vs. VIKAS BALWANT SHUKLA
|
February 3, 2006 |
|
J K SYNTHETICS Vs. UNION OF INDIA
|
April 15, 2006 |
|
J K SYNTHETICS Vs. UNION OF INDIA
|
April 18, 2006 |
|
J K SYNTHETICS LIMITED Vs. UNION OF INDIA
|
November 13, 2006 |
|
J K WOOLEN INDUSTRIES Vs. SURINDER PAL KAPOOR
|
November 21, 2006 |
|
J N BHATIA Vs. STATE OF DELHI
|
December 20, 2006 |
|
J R SOOD Vs. UNION OF INDIA
|
August 25, 2006 |
|
J S CONSTUCTION Vs. DELHI DEVELOPMENT AUTHORITY
|
January 17, 2006 |
|
J T THANAWALA Vs. STATE OF DELHI
|
October 11, 2006 |
|
J U AKHTAR Vs. MGMT OF MARKFED AGRO
|
June 2, 2006 |
|
JAG MOHAN ALIAS MOHAR SINGH Vs. COMMISSIONER OF POLICE
|
December 1, 2006 |
|
JAGAN RAM HANUMAN RAM Vs. COLLECTOR OF CUSTOMS
|
November 1, 2006 |
|
JAGANNATH DUDADHAR Vs. SALES TAX OFFICER
|
March 3, 2006 |
|
JAGDAMBA PARSHAD TIWARI Vs. VISHWANATH
|
March 27, 2006 |
|
JAGDISH Vs. UNION OF INDIA
|
April 27, 2006 |
|
JAGDISH Vs. STATE OF NCT OF DELHI
|
November 8, 2006 |
|
JAGDISH KR Vs. NAUT RAM
|
November 13, 2006 |
|
JAGDISH PRASAD & ORS Vs. STATE
|
December 8, 2006 |
|
JAGDISH PRASAD SHARMA Vs. STANDARD BRANDS LIMITED
|
December 7, 2006 |
|
JAGDISH SINGH Vs. DELHI JAL BOARD
|
December 7, 2006 |
|
JAGLAL YADAV Vs. UNION OF INDIA
|
October 19, 2006 |
|
JAGMINDER SINGH Vs. EXECUTIVE ENGINEER F C D
|
July 25, 2006 |
|
JAGMOHAN Vs. UOI
|
July 25, 2006 |
|
JAGRATI DEVI Vs. GULFAM
|
September 20, 2006 |
|
JAI KISHAN Vs. UNION OF INDIA
|
April 27, 2006 |
|
JAI KISHAN DASS AND BROS Vs. PRESIDING OFFICER
|
September 1, 2006 |
|
JAI PRAKASH GOEL Vs. O P GOEL
|
February 24, 2006 |
|
JAI PRAKASH GUPTA Vs. SURAIYA BEGUM
|
March 14, 2006 |
|
JAI PRAKASH HYUNDAI CORSORTIUM Vs. SATLUJ JAL VIDYUT NIGAM LTD
|
March 17, 2006 |
|
JAI RAM GURNANI Vs. KAMLA GIDWANI
|
January 4, 2006 |
|
JAI RANI Vs. RAKESH KUMAR GUPTA
|
February 15, 2006 |
|
JAI SINGH Vs. UNION OF INDIA
|
May 25, 2006 |
|
JAI SINGH Vs. COMMISSIONER OF POLICE DELHI
|
August 24, 2006 |
|
JAI SINGH SHARMA Vs. DELHI DEVLOPMENT AUTHORITY
|
August 2, 2006 |
|
JAIDEEP BAJAJ Vs. SHASHI BAJAJ
|
May 19, 2006 |
|
JAIN ENTERPRISES Vs. UOI
|
January 15, 2006 |
|
JAIN EXPORTS PRIVATE LIMITED Vs. J B OIL AND VEGETABLE PRODUCTS
|
November 23, 2006 |
|
JAIN EXPORTS PVT LTD Vs. J B OIL AND VEGETABLE PRODUCTS
|
November 23, 2006 |
|
JAIN MEDICAL INSTITUTE Vs. DELHI DEVELOPMENT AUTHORITY
|
March 29, 2006 |
|
JAIN TRADERS Vs. EXECUTIVE ENGINEER UPRVUN
|
March 10, 2006 |
|
JAININDER JAIN Vs. ARIHANT JAIN
|
December 18, 2006 |
|
JAMAL AJMAL SAIDI Vs. UNION OF INDIA
|
May 9, 2006 |
|
JAMIL AHMED ALIAS JAMILLUDDIN Vs. STATE OF DELHI
|
October 11, 2006 |
|
JAMNA DASS Vs. CHIMAN
|
May 25, 2006 |
|
JAMSHED M PANDEY Vs. INDIAN RENEWABLE ENERGY DEV
|
January 23, 2006 |
|
JANAK RANI CHADHA Vs. STATE NCT OF DELHI
|
October 19, 2006 |
|
JANKALYAN SUDHAR SANGATHAN Vs. DELHI DEVELOPMENT AUTHORITY
|
April 28, 2006 |
|
JAS RATH Vs. UNION OF INDIA
|
April 27, 2006 |
|
JASBIR KAUR Vs. STATE GOVT OF NCT DELH
|
July 27, 2006 |
|
JASBIR SOBTI Vs. SURENDER SINGH
|
December 1, 2006 |
|
JASUBHAI DIGITAL MEDIA PVT LTD Vs. VOGEL MEDIA INTERNATIONAL GMBH
|
January 12, 2006 |
|
JASVINDER SINGH KALSI Vs. STATE OF DELHI
|
October 10, 2006 |
|
JASWANT RAI Vs. STATE
|
May 18, 2006 |
|
JAVED AKHTAR Vs. MAGIC MANTRA VISION
|
August 21, 2006 |
|
JAVED AKHTAR Vs. JAMIA HAMDARD
|
December 5, 2006 |
|
JAVED OFFSET PRINTERS Vs. PRESIDING OFFICERS
|
August 1, 2006 |
|
JAVED RAHAT Vs. BAR COUNCIL OF INDIA
|
January 24, 2006 |
|
JAWAHAR SINGH Vs. GOVT OF N C T OF DELHI
|
December 1, 2006 |
|
JAY ENGINEERING WORKS LTD Vs. RAMESH AGGARWAL
|
November 7, 2006 |
|
JAYA KUMAR NAIR Vs. STATE NCT OF DELHI
|
November 1, 2006 |
|
JCB INDIA LIMITED Vs. ACTION CONSTRUCTION EQUIPMENT LTD
|
July 31, 2006 |
|
JEET RAM Vs. GOVT OF NCT OF DELHI
|
March 29, 2006 |
|
JEET SINGH JOGINDER SINGH Vs. STATE GOVT OF NCT OF DELHI
|
December 4, 2006 |
|
JESUS AND MARY COLLEGE DELHI Vs. UNIVERSITY OF DELHI
|
November 30, 2006 |
|
JIGYASA AGGARWAL Vs. UNION OF INDIA
|
July 28, 2006 |
|
JINDAL MENTHOL AND INVESTMENTS LIMITED Vs. HAMCO MINING AND SMELTING LIMITED
|
February 27, 2006 |
|
JISHLAKSHI EMBRANDIRI Vs. MEDICAL COUNCILOF INDIA
|
April 5, 2006 |
|
JITENDER AGAL Vs. REENA KAKAR
|
May 4, 2006 |
|
JITENDER ALIAS JEETU Vs. STATE OF DELHI
|
August 21, 2006 |
|
JITENDER KUMAR Vs. UOI
|
March 14, 2006 |
|
JITENDER SINGH Vs. UNION OF INDIA
|
October 19, 2006 |
|
JITENDRA KUMAR SINGH Vs. STATE
|
April 21, 2006 |
|
JOGINDER KUMAR Vs. SHAMSHER SINGH MALIK
|
November 29, 2006 |
|
JOGINDER KUMAR Vs. DELHI COMMISSION FOR WOMEN
|
August 11, 2006 |
|
JOGINDER KUMAR SETH Vs. KASTURI AND SONS LTD
|
September 14, 2006 |
|
JOGINDER KUMAR SETH Vs. KUBER MEDIA LTD
|
September 14, 2006 |
|
JOGINDER SINGH Vs. DIRECTOR OF GENERAL
|
February 15, 2006 |
|
JOHN IMPEX PVT LTD Vs. SURINDER SINGH
|
December 5, 2006 |
|
JOHN TINSON AND COMPANY Vs. COMMISSIONER OF INCOME TAX DELHI
|
October 19, 2006 |
|
JOJIANA LAKRA Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATIONAND
|
August 18, 2006 |
|
JOY BROTO ROY Vs. STATE
|
August 2, 2006 |
|
JSISA TYRES (P) LTD Vs. R N BINDRA
|
November 20, 2006 |
|
JUGAN MEHTA Vs. SHAM SUNDER GULATI
|
January 17, 2006 |
|
JURA LUGUN Vs. COMMISSIONER OF POLICE
|
May 24, 2006 |
|
JYOTI KHANNA AND OTHER Vs. STATE AND OTHER
|
November 15, 2006 |
|
JYOTI SARUP MITTAL Vs. WATERAND POWER CONSULTANCY SERVICES INDIA LTD
|
July 13, 2006 |
|
K C ASTIR AND CO Vs. SHIV EMBROIDERY MANUFACTURING CO
|
May 11, 2006 |
|
K C KOHLI Vs. UNION OF INDIA
|
May 1, 2006 |
|
K C KOTHARI Vs. SYNDICATE BANK
|
December 5, 2006 |
|
K C SAINI Vs. UNION OF INDIA
|
February 27, 2006 |
|
K C SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 27, 2006 |
|
K CHANDRIKA Vs. INDIAN REDCROSS SOCIETY
|
April 24, 2006 |
|
K D MATHPAL Vs. STATE OF NCT OF DELHI
|
May 12, 2006 |
|
K D MATHPAL Vs. STATE OF NCT OF DELHI
|
July 12, 2006 |
|
K D MATHPAL Vs. STATE OF DELHI
|
September 1, 2006 |
|
K G GOPI Vs. UOI
|
February 1, 2006 |
|
K GEORGE CHACKO Vs. SECRETARY LABOUR
|
December 8, 2006 |
|
K JAYRAM Vs. STATE OF DELHI
|
August 30, 2006 |
|
K K ARORA Vs. UNION OF INDIA
|
May 31, 2006 |
|
K K DHIR Vs. UNION OF INDIA
|
November 24, 2006 |
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K K Enterprises Vs. Municipal Corporation of Delhi
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January 17, 2006 |
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K K JINDAL Vs. LAND ACQUISITION COLLECTOR
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September 26, 2006 |
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K K PANDA Vs. STATE GOVT NCT OF DELHI
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December 8, 2006 |
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K K VERMA Vs. SUDESH KUMAR
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August 30, 2006 |
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K KATHURIA Vs. NATIONAL CONSUMER DISPUTES RED
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July 24, 2006 |
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K L RAKESH Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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August 7, 2006 |
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K M A CATERERS Vs. INDIAN RAILWAY CATERING
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May 3, 2006 |
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K M ANEES UL HAQ Vs. STATE
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March 31, 2006 |
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K R ANAND Vs. DELHI DEVLOPMENT AUTHORITY
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April 26, 2006 |
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K RAJ ARORA Vs. STATE BANK OF INDIA
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September 8, 2006 |
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K SANJEEVAN Vs. INSPECTOR GENERAL OF POLICE
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September 8, 2006 |
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K SULOCHANA NAIR Vs. PRESIDING OFFICER
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November 7, 2006 |
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K V KULKARNI Vs. STATE C B I
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February 26, 2006 |
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K Vidya Sagar Vs. Director CBI
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January 20, 2006 |
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K.C.C. SOFTWARE LTD. Vs. DIRECTOR OF INCOME TAX
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November 15, 2006 |
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K.M. SHARAN Vs. C.B.I.
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November 17, 2006 |
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K.R. PRADEEP Vs. CENTRAL BOARD OF DIRECT TAXES
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February 23, 2006 |
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KADIM Vs. STATE (NCT OF DELHI)
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January 25, 2006 |
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KAILASH CHAND SAIGAL Vs. OM PARKASH
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August 1, 2006 |
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KAILASH KAPOOR Vs. STATE OF DELHI
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May 31, 2006 |
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KAJARIA CERAMICS LTD Vs. UOI
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February 21, 2006 |
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KALI CHARAN Vs. STATE OF DELHI
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August 8, 2006 |
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KALI CHARAN Vs. DELHI DEVELOPMENT AUTHORITY
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November 30, 2006 |
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KALINDI MEDICURE PVT LTD Vs. INTAS PHARMACEUTICALS LTD
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October 4, 2006 |
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KALIRAM Vs. UOI
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November 18, 2006 |
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KALKA INST FOR RESE AND ADVANCE STUDIES Vs. HITESH KUMAR
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February 1, 2006 |
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KALPANA GUPTA Vs. STATE OF DELHI
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September 19, 2006 |
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KALTYAN SANSTHA Vs. UNION OF INDIA
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February 16, 2006 |
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KALU RAM AHUJA Vs. D D A
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March 23, 2006 |
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KALYAN SANSTHA Vs. UNION OF INDIA
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January 18, 2006 |
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KAMAL ALIAS KAILASH JOSHI Vs. STATE OF DELHI
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December 1, 2006 |
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KAMAL CHUG Vs. NARINDER KUMAR GULATI
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May 25, 2006 |
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KAMAL CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
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March 13, 2006 |
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KAMAL KISHORE Vs. STATE
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March 21, 2006 |
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KAMAL MATHUR Vs. DELHI DEVELOPMENT AUTHORITY
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December 1, 2006 |
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KAMAL PAL Vs. NCT OF DELHI
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May 1, 2006 |
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KAMAL PAL Vs. GOVT OF NCT OF DELHI
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May 5, 2006 |
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KAMAL PRASAD Vs. UNION OF INDIA
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August 31, 2006 |
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KAMAL SAHDEV Vs. ASHOK KUMAR
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December 20, 2006 |
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KAMAL SAINI Vs. NARENDER KUMAR
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March 2, 2006 |
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KAMALDEEP KAUR WAHI Vs. DIRECTOR OF EDUCATION
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November 30, 2006 |
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KAMALJEET SINGH NEGI Vs. PRITAM SINGH
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March 3, 2006 |
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KAMDHENU COOPERATIVE GROUP Vs. VARDHMAN CONTRACTORS AND
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February 16, 2006 |
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KAMLA ALIAS TAHIRA BEGUM Vs. BUDHO DEVI
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March 3, 2006 |
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KAMLA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
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March 8, 2006 |
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KAMLA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
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February 28, 2006 |
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KAMLA DEVI Vs. HAJI AMIR MIR AHMED
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March 22, 2006 |
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KAMLA DEVI Vs. BANTI ARORA
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November 24, 2006 |
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KAMLA SHARMA Vs. UNION OF INDIA
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July 31, 2006 |
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KAMLESH SAINI Vs. STATE
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March 6, 2006 |
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KAMLESH SHARMA Vs. B.L. MEENA, INCOME TAX OFFICER
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August 31, 2006 |
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KANAHAYA LAL KANODIA Vs. STATE OF DELHI
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September 1, 2006 |
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KANCHAN Vs. G P SRIVASTAVA
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May 30, 2006 |
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Kannu Exports Vs. Banque Nationale De Paris
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January 31, 2006 |
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KANWAL SONI Vs. UNION OF INDIA
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March 16, 2006 |
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KANWAR BHAN AGARWAL Vs. UNION OF INDIA
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November 6, 2006 |
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KAPIL KUMAR Vs. STATE (NCT OF DELHI)
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December 15, 2006 |
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KAPIL SETHI Vs. AJAY GAMBHIR
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January 12, 2006 |
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KAPIL SHERAWAT Vs. C B S E
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March 8, 2006 |
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KAPTAN Vs. RAM CHANDER
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May 12, 2006 |
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KARAN JAIN Vs. DIRECTOR NSIT
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December 19, 2006 |
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KARANSINGH Vs. STATE OF NCT DELHI
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May 17, 2006 |
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KARMAWALI Vs. HARPREET SINGH BATRA
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December 4, 2006 |
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KARTAR KAUR Vs. UNION OF INDIA
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April 27, 2006 |
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KARTAR SINGH Vs. CENTRAL BEURO OF INVESTIGATION
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July 18, 2006 |
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KARTAR SINGH YADAV Vs. SURESH CHAND ARORA
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April 27, 2006 |
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KARUN ANSAL Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
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November 29, 2006 |
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KASTURI AND SONS LTD Vs. ULTIMATE ADVERTISING AND MARKETING
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May 24, 2006 |
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KAVITA Vs. GOVT OF NTC
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July 5, 2006 |
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KAVITA ENTERPRISES CAR PARK CONTRACTOR Vs. AIRPORTS AUTHORITY OF INDIA
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January 17, 2006 |
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KAWAL K KAPOOR Vs. D D A
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November 16, 2006 |
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Kay Tee Cables Vs. Union of India
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January 17, 2006 |
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KEHAR SINGH Vs. STATE NCT DELHI
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May 11, 2006 |
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KESHARI SINGH Vs. STATE
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August 2, 2006 |
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KEWAL KRISHAN AHUJA Vs. JAGDEEP SINGH
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November 9, 2006 |
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KEWAL SINGH Vs. UOI
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January 12, 2006 |
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KHALIL SARVAR Vs. UNION OF INDIA
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October 13, 2006 |
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KHANDHARI RUBBER LTD Vs. MODI RUBBER LTD
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January 9, 2006 |
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KHANNA Vs. UNION OF INDIA
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September 5, 2006 |
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KHANNA HOSIERY AND KNITTING WORK Vs. D D A
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February 13, 2006 |
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KHEM CHAND Vs. STATE NCT OF DELHI
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November 8, 2006 |
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KHEM CHAND RATAWAL Vs. BABU LAL
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August 22, 2006 |
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KHEMANDER PAL SINGH Vs. UNION OF INDIA
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October 5, 2006 |
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KHURVESH Vs. STATE OF DELHI
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September 29, 2006 |
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KHUSI RAM Vs. GOVT OF N C T
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November 13, 2006 |
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KIRAN AHUJA Vs. UOI
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March 8, 2006 |
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KIRAN DEVI Vs. BABITA
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November 2, 2006 |
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KIRAN GIRHOTRA Vs. SUNIL GUPTA
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November 13, 2006 |
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KIRAN GIRHOTRA Vs. SUNIL GUPTA
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August 31, 2006 |
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KIRAN PAL SINGH Vs. B S E S RAJDHANI POWER LTD
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April 19, 2006 |
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KIRAN SAJJAN Vs. SWARNKANTA MAHAJAN
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August 25, 2006 |
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KIRAN SEJWAL Vs. YESH DEV SINGH SEJWAL
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November 14, 2006 |
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KIRLOSKAR COPELAND LTD Vs. DALJEET SINGH
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March 7, 2006 |
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KIRTI JAIN @ SHALU JAIN Vs. J.P. JAIN
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November 15, 2006 |
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KISHAN CHAND Vs. SRI CHAND
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July 18, 2006 |
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KISHAN KUMAR Vs. NCT OF DELHI
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August 25, 2006 |
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KISHAN KUMAR SHARMA Vs. UNION OF INDIA
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December 20, 2006 |
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KISHAN LAL Vs. DSIDC
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December 4, 2006 |
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KML GOSWAMI Vs. LT GOVERNOR OF DELHI
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September 13, 2006 |
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KOHINOOR RUBBER WORKS PVT LTD Vs. UNION OF INDIA
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March 23, 2006 |
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KOOL CROWN CORKS PVT LTD Vs. COMMISSIONER OF SALES TAX NEW DELHI
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May 19, 2006 |
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KOSARAJU BABU RAO Vs. AIR INDIA
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October 10, 2006 |
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KRISHAK BHARATI COOPERATIVE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
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November 15, 2006 |
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KRISHAK BHARTI COOP LTD Vs. N K TANDON
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October 3, 2006 |
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KRISHAN BAHADUR GIRI Vs. STATE OF NCT OF DELHI
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November 15, 2006 |
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KRISHAN BHARADWAJ Vs. UOI
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February 27, 2006 |
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KRISHAN GOPAL SHARMA Vs. COLLECTOR-CUM DY EXCISE
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July 17, 2006 |
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KRISHAN KUMAR Vs. STATE GOVT OF NCT OF DELHI
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October 12, 2006 |
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KRISHAN KUMAR BANGUR Vs. DIRECTOR GENERAL OF FOREIGN TRADE
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April 17, 2006 |
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KRISHAN KUMAR NATH Vs. GANESH KUMAR NATH
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September 4, 2006 |
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KRISHNA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
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May 18, 2006 |
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KRISHNA SAIN Vs. DELHI DEVELOPMENT AUTHORITY
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March 21, 2006 |
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KULDEEP SINGH Vs. STATE COUNCIL OF EDUCATION RESEARCH
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September 25, 2006 |
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KULDIP GANDOTRA Vs. SHAILENDRA NATH ENDLAY
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July 4, 2006 |
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KULDIP GANDOTRA Vs. UNION OF INDIA
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December 6, 2006 |
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Kulvinder Singh Vs. STATE
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January 18, 2006 |
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KULWANT SINGH Vs. ARJUN SINGH
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November 15, 2006 |
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KUMAR CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
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July 28, 2006 |
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KUMARI ARPANA Vs. V C UNIVERSITY OF DELHI
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May 24, 2006 |
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KUNWAR PAL SINGH Vs. D T C
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March 16, 2006 |
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KUPPA KALI PARMAL Vs. STATE OF DELHI
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November 6, 2006 |
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KUSH OHRI Vs. STATE OF NCT OF DELHI
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October 10, 2006 |
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KUSHAGR ANSAL Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
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November 29, 2006 |
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KUSUM GUPTA Vs. SATYA PRAKASH SHARMA
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November 23, 2006 |
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KUSUM JUGRAN Vs. UOI
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May 1, 2006 |
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KUSUM KUMRIA Vs. S P KUMRIA
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February 27, 2006 |
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KUSUM KUMRIA Vs. S P KUMRIA
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February 20, 2006 |
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KUTUB PROPERTIES PVT LTD Vs. C L CONSTRUCTIONS COMPANY
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September 4, 2006 |
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L G TECHNICAL AND ECONOMIC SERVICE PRIVET LTD Vs. AMAN TRAVEL P LTD
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April 18, 2006 |
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LA CHEMISE LACOSTE Vs. R H GARMENTS
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March 16, 2006 |
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LACHEE RAM Vs. GOVT OF NCT DELHI
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November 6, 2006 |
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LACHHMAN SINGH Vs. SURTI DEVI
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August 7, 2006 |
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LADY IRWIN COLLEGE SOCIETY Vs. SUSHILA DEVI
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July 27, 2006 |
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LAGAN KALA UPVAN Vs. BADHWAR UNIVERSAL CONTRACTORS
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February 3, 2006 |
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LAKHO MAL Vs. UOI
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May 16, 2006 |
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LAL BABOO SHARMA Vs. UNION OF INDIA
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December 20, 2006 |
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LALA DIWAN CHAND TRUST Vs. STATE OF DELHI
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August 11, 2006 |
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LALA RAM Vs. STATE
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November 10, 2006 |
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LALDEE PRIVATE LIMITED Vs. UNION OF INDIA
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March 14, 2006 |
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LALIT KUMAR KHOSLA Vs. CHAND NARAIN KHOSLA
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August 31, 2006 |
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LALIT MISHRA Vs. STATE
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February 6, 2006 |
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LALITA GUPTA Vs. MODERN TRADING COMPANY
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September 28, 2006 |
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LALITA RANI Vs. JAGDISH LAL
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July 11, 2006 |
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LALLU RAM ASSTT FITTER Vs. CHAIRMAN D T C
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April 20, 2006 |
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LALOO SINGH Vs. STATE OF DELHI
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October 30, 2006 |
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LANDMARK INFRACON P LTD Vs. U O I
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October 9, 2006 |
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LARK LABORATORIES INDIA LTD Vs. GOVT OF NCT OF DELHI
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July 25, 2006 |
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Larsen and Toubro LTD Vs. Union of India
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January 20, 2006 |
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LATE BAWA HARBANS SINGH Vs. LT GOVERNOR
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August 7, 2006 |
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LATIKA INDUSTRIES Vs. G S ARORA
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May 10, 2006 |
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LAXMAN NARAIN Vs. STATE OF DELHI
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August 29, 2006 |
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LAXMAN POLYMERS LTD Vs. RAJENDRA SHARMA
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September 18, 2006 |
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LAXMI NARAIN Vs. STATE
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August 29, 2006 |
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LAXMINARAYAN GUPTA Vs. COMMISSIONER OF POLICE
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May 31, 2006 |
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LEELA GOEL Vs. PREM SAGAR SHARMA
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August 21, 2006 |
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LEELA HOTELS LIMITED Vs. HOUSING URBAN DEVELOPMENT CORPORATION LIMITED
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September 5, 2006 |
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LG CORPORATION Vs. INTERMARKET ELECTROPLASTERS P LTD
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February 13, 2006 |
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LIBRA BUSSERVICE P LTD Vs. D T C
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May 24, 2006 |
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LIBRABUS SERVICE P LTD Vs. D T C
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April 24, 2006 |
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LLOYD INSULATION INDIA LTD Vs. NATIONAL THERMAL POWER CORPORATIONNTPC
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March 29, 2006 |
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LLOYD INSULATION INDIA LTD Vs. NTPC
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May 3, 2006 |
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LLOYD INSULATIONS INDIA PVT LTD Vs. CEMENT CORPORATION OF INDIA LTD
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February 27, 2006 |
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LOHIA STARLINGER LTD Vs. GOVT OF NCT
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April 24, 2006 |
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LOK NAYAK BHAVAN SHOPKEEPERS ASSOCIATION Vs. NEW DELHI MUNICIPAL COMMITTEE
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July 17, 2006 |
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LOKESH DHAWAN Vs. DALBIR S GULATI
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March 7, 2006 |
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LORDS HOMEOPETHIC LABOURITES PVT LTD Vs. LISSY UNNIKUNJU
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February 10, 2006 |
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LOUIS VUITTON MALLETIER Vs. FAIZ BAKSHI
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March 31, 2006 |
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LT COL L OLIVER RETD Vs. DELHI STOCK EXCHANGE ASSOCIATION LTD
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May 19, 2006 |
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LT COL N K GHAI Vs. UOI
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February 20, 2006 |
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LT GOVERNOR GOVERNMENT OF NCT OF DELHI Vs. DELHI FLOOD CONTROL MAZDOOR UNION
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August 7, 2006 |
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LT GOVERNOR OF DELHI Vs. LALITA SHARMA
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January 20, 2006 |
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LT GOVERNOR OF DELHI Vs. PRAMOD KUMAR
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October 10, 2006 |
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LT. COL. U.B.S. AHLUWALIA Vs. UNION OF INDIA
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July 13, 2006 |
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LUNARMECH MACHINENFABRIC LTD Vs. USF FILTRATION LTD
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July 5, 2006 |
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M C D Vs. N B CHAUHAN
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January 23, 2006 |
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M D OVERSEAS LTD Vs. UMA SHANKAR KAMAL NARAIN
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January 9, 2006 |
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M G BUILDERS AND COMPANY PRIVET LTD Vs. DES RAJ ARORA
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July 13, 2006 |
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M I SINGH Vs. UNION OF INDIA
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March 10, 2006 |
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M K GARG Vs. UNION OF INDIA
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April 27, 2006 |
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M K SEHGAL Vs. MOHINDER KAUR
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May 11, 2006 |
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M L AGGARWAL Vs. ORIENTAL BANK OF COMMERCE
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March 3, 2006 |
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M L AGGARWAL Vs. CEMENT CORP OF INDIA
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October 6, 2006 |
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M L ARORA Vs. NATIONAL INSTITUTE OF IMMUNOLOGY
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March 27, 2006 |
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M L GUPTA Vs. CEAT FINANCIAL SERVICES LTD
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November 23, 2006 |
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M L JINDAL Vs. D V B
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August 7, 2006 |
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M L SHANMUKH Vs. STATE OF DELHI
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July 5, 2006 |
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M M Agrawal Vs. Vice Chancellor University of Delhi
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January 9, 2006 |
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M M SHARMA Vs. UNION OF INDIA
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July 13, 2006 |
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M N ARORA Vs. D D A
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February 24, 2006 |
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M P DIXIT Vs. L T GOVERNOR NCT OF DELHI
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April 18, 2006 |
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M P MANSINGHKA Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
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October 3, 2006 |
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M P SINGH RATHORE Vs. STATE OF NCT OF DELHI
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February 2, 2006 |
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M P SRIVASTAVA Vs. GYAN GUPTA
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September 8, 2006 |
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M R KHANNA Vs. UNION OF INDIA
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September 13, 2006 |
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M R TOBACCO PVT LTD Vs. UNION OF INDIA
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January 17, 2006 |
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M R V CONSTRUCTIONS Vs. UOI
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September 4, 2006 |
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M S INTERNATIONAL LTD Vs. UNION OF INDIA
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September 11, 2006 |
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M S J CONSTRUCTION P LTD Vs. DELHI DEVLOPMENT AUTHORITY
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September 8, 2006 |
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M S ROHILLA Vs. HIGH COURT OF DELHI AT NEW DELHI
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May 29, 2006 |
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M SUBEDAR Vs. UOI
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November 13, 2006 |
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M. RAVI PRASAD Vs. STATE (NCT OF DELHI)
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July 21, 2006 |
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M.P. VERMA Vs. UNION OF INDIA
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May 19, 2006 |
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M.R. WARERKAR Vs. DDA
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July 11, 2006 |
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M.S. INTERNATIONAL LTD. Vs. UNION OF INDIA (UOI)
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September 11, 2006 |
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M/S. JAIN ICE FACTORY Vs. BSES RAJDHANI POWER LTD.
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November 6, 2006 |
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MADAN AGGARWAL Vs. STATE
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January 24, 2006 |
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MADAN LAL SHARMA Vs. SUKH LAL GUPTA
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October 10, 2006 |
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MADAN LAL SOBTI Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED
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November 7, 2006 |
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MADAN MOHAN Vs. GURU GOVIND SINGH INDRAPRASHTHA
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September 29, 2006 |
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MADAN MOHAN GUPTA Vs. SAMRITI BHASIN
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December 6, 2006 |
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MADAN MOHAN KHULLAR Vs. PREM CHAND
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December 8, 2006 |
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MADAN MOHAN SHARMA Vs. STATE OF DELHI
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July 11, 2006 |
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MADHAV G. PRADHAN Vs. STATE NCT OF DELHI
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November 16, 2006 |
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MADHO PRASAD Vs. RAM KISHAN
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October 10, 2006 |
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MADHU BALA SHARMA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
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November 30, 2006 |
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MADHU GARG Vs. NORTH DELHI POWER LTD
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April 22, 2006 |
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MADHU GARG Vs. NORTH DELHI POWER LTD
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March 22, 2006 |
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Madhu Kohli Vs. Suresh Khattar
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January 30, 2006 |
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MADHU RATHOUR Vs. V C DELHI UNIVERSITY
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November 23, 2006 |
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MADHU SUDAN GUPTA Vs. DINESH GUPTA
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October 16, 2006 |
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MADHU TREHAN Vs. UNION OF INDIA
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October 19, 2006 |
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MADHU VIJAYAN Vs. S G RAVISHANKAR DEFENDANT
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March 10, 2006 |
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MADHUSUDAN Vs. UNION OF INDIA
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April 27, 2006 |
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MAGMA LEASING LTD. Vs. HCL INFOSYSTEMS LTD.
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July 10, 2006 |
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MAHABIR PARSHAD Vs. VED WATI PATHAK
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October 19, 2006 |
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MAHABIR SINGH Vs. COMMISSIONER OF POLICE
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March 21, 2006 |
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MAHABIR SINGH Vs. COMMISSIONER OF POLICE
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March 23, 2006 |
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MAHAN TRADERS Vs. AMAR SINGH
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November 14, 2006 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. JASON LINKS INDIA PVT LTD
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March 29, 2006 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. M MUKHERJEE
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November 7, 2006 |
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MAHARAJI EDUCATIONAL TRUST Vs. PUNJAB AND SIND BANK
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March 2, 2006 |
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MAHARAJI EDUCATIONAL TRUST Vs. PUNJAB AND SIND BANK
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January 12, 2006 |
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MAHARISHI VALMIKI JANMOTSAV COMMITTEE REGD DELHI PRADESH Vs. COMMISSIONER OF POLICE
|
October 6, 2006 |
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MAHAVIR IRRIGATION (P) LTD. Vs. INCOME TAX OFFICER
|
October 11, 2006 |
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MAHAVIR PARSHAD GUPTA Vs. HARISH KUMAR
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May 4, 2006 |
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MAHENDER KUMAR Vs. LAND ACQUISITION COLLECTOR
|
May 11, 2006 |
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MAHENDER SINGH Vs. UNION OF INDIA
|
May 11, 2006 |
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MAHENDER SINGH Vs. UNION OF INDIA
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May 25, 2006 |
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MAHENDER SINGH Vs. D T C
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August 4, 2006 |
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MAHENDER SINGH Vs. DIRECTOR A AND P DWS AND DU
|
August 21, 2006 |
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MAHESH CHAND TYAGI Vs. DELHI JAL BOARD GOVT OF NCT
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August 21, 2006 |
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MAHESH DHINGRA Vs. KAMLA DHINGRA
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November 28, 2006 |
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MAHESH KAUL Vs. MUNSHI RAMSON
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November 27, 2006 |
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MAHESH KUMAR Vs. PRABHAT KUMAR SINGH
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July 6, 2006 |
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MAHESH PAL SINGH Vs. STATE OF DELHI
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June 5, 2006 |
|
MAHESH PRAKASH Vs. UNION OF INDIA
|
October 19, 2006 |
|
MAHESH PRASAD Vs. UNION OF INDIA
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November 17, 2006 |
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MAHESH YADAV Vs. DELHI DEVELOPMENT AUTHORITY
|
August 3, 2006 |
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MAHESHWAR PRASAD Vs. NEHRU YUVA KENDRA SANGATHAN
|
October 31, 2006 |
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MAHINDER KUMAR GUPTA Vs. MCD
|
May 15, 2006 |
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MAHINDRA AND MAHINDRA LIMITED Vs. ASHWANI KUMAR
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March 27, 2006 |
|
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
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April 25, 2006 |
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MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA
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April 24, 2006 |
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MAJ GEN DR B C ROY Vs. UOI
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July 21, 2006 |
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MAJOR GEN B D WADHWA, AVSM Vs. UNION OF INDIA
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October 17, 2006 |
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MAKALU IMPEX PVT LTD Vs. VIVEK NAGPAL
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March 20, 2006 |
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MALA BHANDARI Vs. AUTHORITY UNDER THE DELHI SHOPS AND ESTABLISHMENT ACT 1954
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December 5, 2006 |
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MALHAN BUILDERS Vs. DURKHANIE JADRAN
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August 28, 2006 |
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MALIBU ESTATE P LTD Vs. NATIONA CONSUMER DISPUTES REDR
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April 28, 2006 |
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MALOOK CHAND & SONS Vs. UNION OF INDIA
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February 21, 2006 |
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MALTI Vs. RAMESH KUMAR
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May 4, 2006 |
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MAN SINGH Vs. UNION OF INDIA
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November 2, 2006 |
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MANAGEMENT HINDU EDUCATION SOCIETY Vs. GOVT OF NCT OF DELHI
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August 28, 2006 |
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MANAGEMENT OF ADVANCE ENGINEERING CORPORATION Vs. PRESIDING OFFICER LABOUR COURT NO 2
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December 5, 2006 |
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MANAGEMENT OF ASHOK HOTEL A UNIT IF INDIA TOURISM DEVELOPMENT CORPORATION LIMITED Vs. GOVT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
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August 28, 2006 |
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MANAGEMENT OF BRAHMAPUTRA BOARD Vs. ASHOK KUMAR
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March 21, 2006 |
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MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. SURAJ BHAN
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September 11, 2006 |
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MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. SURINDER SINGH
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November 18, 2006 |
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MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. RADHEY LAL
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December 5, 2006 |
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MANAGEMENT OF ELECTRONICS INSTRUMENTS AND CONTROL Vs. SECRETARY LABOUR
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December 20, 2006 |
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MANAGEMENT OF EXECUTIVE ENGINEER Vs. RAM SEWAK
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October 18, 2006 |
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MANAGEMENT OF K G KHOSLA COMPUTERS LTD Vs. PRESIDING OFFICER LABOUR COURT
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August 4, 2006 |
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MANAGEMENT OF MAHAVIR SENIOR MODEL SCHOOL Vs. RAM SURAT MISHRA
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September 15, 2006 |
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MANAGEMENT OF MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY Vs. RAM PAL SINGH
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November 9, 2006 |
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MANAGEMENT OF NDMC Vs. V P KALRA
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November 7, 2006 |
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MANAGEMENT OF NEW DELHI MUNICIPAL COMMITTEE Vs. R C YADUVANSHIPRESIDING OFFICER
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November 22, 2006 |
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MANAGEMENT OF POWER GRID CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER
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November 21, 2006 |
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MANAGEMENT OF RAM LAL ANAND COLLEGE Vs. WORKMAN SH C L YADAV
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January 31, 2006 |
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MANAGEMENT OF SUNDER LAL JAIN HOSPITAL Vs. SUNDERLAL JAIN HOSPITAL KARAMCHARI UNION
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February 2, 2006 |
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MANAGING COMM D A V SR SEC SC Vs. NATIONAL COMMISSION FOR S C
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March 20, 2006 |
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MANBHARI DEVI Vs. JAIMAT RAI ASHWANI KUMAR
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August 3, 2006 |
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MANGAL SINGH Vs. MANAGEMENT OF PUNJAB BHAVAN
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August 25, 2006 |
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MANGE RAM Vs. UNION OF INDIA
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December 8, 2006 |
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MANGLA PRASAD Vs. TELECOMMUNICATION INDIA LTD
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February 23, 2006 |
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MANGLAM EDUC SOCIETY Vs. DDA
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February 22, 2006 |
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MANINDER PAL SINGH KOHLI Vs. STATE
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March 17, 2006 |
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MANISH MITTAL Vs. MAHESH CHAND
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January 19, 2006 |
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MANISH PATNI Vs. UOI
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November 15, 2006 |
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MANISH SINGH BARTWAL Vs. NCT OF DELHI
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October 19, 2006 |
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MANJARI Vs. RANJIT SINGH
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November 29, 2006 |
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MANJEET Vs. STATE OF DELHI
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July 5, 2006 |
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MANMEET SINGH Vs. PUSHPINDER PAUL KAUL RANA
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February 24, 2006 |
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MANMOHAN SINGH HARMOHINDER SINGH Vs. HOTEL CORPORATION OF INDIA
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March 9, 2006 |
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MANNU KUMAR Vs. STATE BANK OF INDIA
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January 13, 2006 |
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MANOHAR DEWANI Vs. LT GOVERNOR OF DELHI
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December 1, 2006 |
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MANOHAR LAL Vs. DDA
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January 12, 2006 |
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MANOJ ALIAS KALI Vs. STATE OF NCT OF DELHI
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June 2, 2006 |
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MANOJ KR SHAH Vs. ANAND KR
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March 9, 2006 |
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MANOJ KUMAR Vs. D S S S B
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February 23, 2006 |
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MANOJ KUMAR Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL NEW DELHI
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July 21, 2006 |
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MANOJ KUMAR Vs. STATE GOVT OF NCT DELH
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September 6, 2006 |
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MANOJ KUMAR Vs. STATE OF NCT DELHI
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November 8, 2006 |
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MANOJ KUMAR Vs. STATE OF DELHI
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October 5, 2006 |
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MANOJ KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
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March 23, 2006 |
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MANOJ KUMAR AGGARWAL Vs. GOVT. OF NCT OF DELHI AND ORS.
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October 12, 2006 |
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MANOJ KUMAR MAHESHWARI Vs. TIPS AND TOES COSMETICS PVT LTD
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November 29, 2006 |
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MANOJ KUMAR S O SH CHARAN SINGH Vs. PRESIDING OFFICER
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July 11, 2006 |
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MANOJ LAKHATAKIA Vs. UOI
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March 10, 2006 |
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MANORAMA SAXENA Vs. UOI
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February 26, 2006 |
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MANSAROVAR INVESTMENTS LTD Vs. CIT
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April 27, 2006 |
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MAQBOOL AHMED Vs. MANJIT KAUR
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August 21, 2006 |
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MARGRA INDUST LTD Vs. DIR
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November 14, 2006 |
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MARGRA INDUSTRIES LTD Vs. UOI
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March 3, 2006 |
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MARS INCORPORATED Vs. VERGHESE
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March 7, 2006 |
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MARU SINGH Vs. D T C
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August 7, 2006 |
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MARUT SHARAN TIWARI Vs. UNION OF INDIA
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July 13, 2006 |
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MASKOOR AHMAD Vs. UNION OF INDIA
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November 6, 2006 |
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MAST RAJ KUMAR Vs. STATE (GOVT OF N C T OF DELHI)
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May 3, 2006 |
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MASTER ABHIJEET PAL Vs. PRINCIPAL DPS DWARKA
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October 17, 2006 |
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MASTER DEEPAK ARORA Vs. ARUNA UMMAT
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October 17, 2006 |
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MASTER KASHISH @ GOLU AND ORS Vs. ASHOK KUMAR SHARMA
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November 1, 2006 |
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MASTER NIKU CHAUBEY Vs. STATE
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April 25, 2006 |
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MASTER RAJA BABU YADAV Vs. STATE OF NCT DELHI
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August 11, 2006 |
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MASTER VIBHOR GARG Vs. YAJESH GARG
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March 21, 2006 |
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MASTER VIKKI Vs. ASSISTANT DIRECTOR (HORT), MCD
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May 1, 2006 |
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MATA SUNDARI COLLEGE Vs. PADAM KANT SAXENA
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October 11, 2006 |
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Mathur Marketing Pvt LTD Vs. Commissioner of Income Tax Delhi
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January 17, 2006 |
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MAULANA JAMIL AHMED ILYASI Vs. GOVT OF NCT
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November 17, 2006 |
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MAYA DEVI Vs. UNION OF INDIA
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October 19, 2006 |
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MAYSORE SALES PVT LTD Vs. SUBHAM AGENCIES
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February 28, 2006 |
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MCD Vs. DENA BANK
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February 14, 2006 |
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MCD Vs. S N MALHOTRA AND SONS
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February 2, 2006 |
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MCD Vs. DEEN DAYAL SHARMA
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September 21, 2006 |
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MCD Vs. SANGEETA SAINI
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August 18, 2006 |
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MCD Vs. MAMAN CHAND
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June 2, 2006 |
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MCD Vs. JAINANDER KUMAR JAIN
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September 11, 2006 |
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MCD Vs. SHANTI PARSHAD JAIN (HUF) AND ORS.
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March 10, 2006 |
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MCD Vs. AJUDHIYA
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October 11, 2006 |
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MD ABRAR ALAM Vs. JAMIA HAMDARD
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September 28, 2006 |
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MEDICAL COUNCIL OF INDIA Vs. K K ARORA
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May 26, 2006 |
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MEDITERRANEAN SHIPPING COMPANY S A Vs. MARGRA INDUSTRIES LTD
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February 20, 2006 |
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MEEMANSA DIXIT Vs. DIRECTOR OF EDUCATION
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October 10, 2006 |
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MEENA Vs. STATE
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February 6, 2006 |
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MEENA CHAWLA Vs. PRISM ENTERTAINMEN P LTD
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February 2, 2006 |
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MEENA KUMARI Vs. DELHI COMMISSION FOR WOMEN
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August 11, 2006 |
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MEENAKSHI AGARWAL Vs. UOI
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July 14, 2006 |
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MEENU NARULA Vs. SANJAY NARULA
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March 3, 2006 |
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MEENU NARULA Vs. SANJAY NARULA
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March 13, 2006 |
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MEGH RAJ Vs. C B I
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December 11, 2006 |
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MEGHNA DEVA Vs. SIDDHARTH SURYANARAYAN
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August 22, 2006 |
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MEHAR CHAND Vs. KISHAN DASS
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November 9, 2006 |
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MEHAR SINGH Vs. UNION OF INDIA
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August 31, 2006 |
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MEHAR SINGH RATHEE Vs. UOI
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March 22, 2006 |
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MEHTAB SINGH Vs. INDIAN AIRLINES LTD
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June 2, 2006 |
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MEHTAB SINGH GILL Vs. PUNJAB STATE COOP FRUIT DEV CORP
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February 22, 2006 |
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METAL CRAFTS Vs. RAJ KUMAR VERMA
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November 7, 2006 |
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METALEX PIPES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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January 17, 2006 |
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Microfibres Inc Vs. Girdhar and Co
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January 13, 2006 |
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MICROSOFT CORPORATION Vs. DEEPAK RAVAL
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June 16, 2006 |
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MILAP CHAND GROVER Vs. D T C
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March 29, 2006 |
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MINAKSHI TANEJA Vs. STATE
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February 15, 2006 |
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MISHRO DEVI Vs. SECRETARY LAND AND BUILDING DEPARTMENT GOVERNMENT OF NCT OF DELHI
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February 27, 2006 |
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MITHESH BHAI CHHOTA BHAI PATEL Vs. STATE OF NCT OF DELHI
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November 22, 2006 |
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MITTAL ENGINEERS AND CONTRACTORS Vs. CHIEF SECRETARY GOVT OF NCT OF DELHI
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August 22, 2006 |
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MIZAN ALI Vs. M C D
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May 1, 2006 |
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MMTC LIMITED Vs. SINEXIMCO PTE LTD
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July 3, 2006 |
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MMTC LTD Vs. VIKRAM BHARGAV SOLE PROPRIETOR
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February 20, 2006 |
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MODERN NEW KAPOOR JEWELLERS Vs. NEW INDIA ASSURANCE CO LTD
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April 27, 2006 |
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MODERN OVERSEAS Vs. UNION OF INDIA (UOI)
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April 28, 2006 |
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MODERN PUBLIC SCHOOL EDUCATION SOCIETY Vs. PRESIDING OFFICER E P F APPELLATE TRIBUNAL
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October 5, 2006 |
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MODI DISTILLERY Vs. DELHI ADMINISTRATION
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October 19, 2006 |
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MOHAMMAD QASEEM Vs. COAL INDIA LTD
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January 2, 2006 |
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MOHAN CHANDRA BHATT Vs. UOI
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March 24, 2006 |
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MOHAN CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
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February 8, 2006 |
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MOHAN KALRA Vs. REGISTRAR GENERAL
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August 31, 2006 |
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MOHAN LAL Vs. STATE NCT OF DELHI
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December 18, 2006 |
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MOHAN SINGH Vs. TEXMACO
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November 17, 2006 |
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MOHAN SINGH KOHLI Vs. BRIJ BHUSHAN ANAND
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December 6, 2006 |
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MOHANSINGH Vs. TEXMACO
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October 17, 2006 |
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MOHD AAMIR KHAN Vs. STATE OF DELHI
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August 4, 2006 |
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MOHD AKBAR BUTT Vs. STATE OF DELHI
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September 5, 2006 |
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MOHD AKRAM ANSARI Vs. CHIEF ELECTION COMMISSIONER
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August 22, 2006 |
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MOHD ALAM Vs. STATE NCT OF DELHI
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October 10, 2006 |
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MOHD ALAM Vs. STATE NCT OF DELHI
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September 25, 2006 |
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MOHD ALI Vs. STATE OF DELHI
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December 20, 2006 |
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MOHD ANWAR Vs. NAMIA MILLIA UNIVERSITY
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February 16, 2006 |
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MOHD ASHQIN Vs. RANBIR SINGH SIWAN
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October 10, 2006 |
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MOHD BACHAN Vs. STATE OF NCT DELHI
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September 26, 2006 |
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MOHD FAISAL Vs. GOVT OF NCT OF DELHI
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August 28, 2006 |
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MOHD FARUKH Vs. STATE OF N C T OF DELHI
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September 22, 2006 |
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MOHD IRSHAD ALIAS SHIV RAJ Vs. STATE OF DELHI
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August 31, 2006 |
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MOHD KAMIL Vs. CHOOTEY LAL
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August 8, 2006 |
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MOHD MEHBOOB ALIAS MUNNA Vs. STATE OF DELHI
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November 7, 2006 |
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MOHD MEHBOOB ALIAS MUNNA Vs. STATE OF DELHI
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December 7, 2006 |
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MOHD RAFIQUE Vs. UOI
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May 3, 2006 |
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MOHD SALEEM Vs. NASEER AHMED
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October 10, 2006 |
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MOHD SHAHID Vs. MOHD SALEEM
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May 3, 2006 |
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MOHD SHAHID Vs. MOHD SALEEM
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March 3, 2006 |
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MOHD SHEIKH NOOR HUSSAIN Vs. STATE OF DELHI
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October 10, 2006 |
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MOHD ZUBER Vs. STATE NCT OF DELHI
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October 30, 2006 |
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MOHINDER PAL GROVER Vs. VIJAYA BANK
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October 19, 2006 |
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MOHINDER SINGH Vs. DTC
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November 15, 2006 |
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MOHINDER SINGH MATHAROO Vs. RAM SARUP JOSHI
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December 11, 2006 |
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MOHINI MEHARA Vs. MALIBU ESTATE PVT LTD
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March 24, 2006 |
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MOHIT GUPTA Vs. STATE OF GOVT OF NCT OF DELHI
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October 16, 2006 |
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MOHIT GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
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November 29, 2006 |
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MOIZ AHMAD KHAN Vs. STATE GOVT OF NCT OF DELHI
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October 13, 2006 |
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MOIZ AHMAD KHAN Vs. STATE GOVT OF NCT OF DELH
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September 6, 2006 |
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MONICA Vs. VIKAS SHARMA
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February 7, 2006 |
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MONICA Vs. VIKAS SHARMA
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November 22, 2006 |
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MONIKA AGGARWAL Vs. STATE OF NCT OF DELHI
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September 26, 2006 |
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MONIKA KADIYAN Vs. NATIONAL SCHOOL OF DRAMA
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February 7, 2006 |
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MONTRES ROLEX S A Vs. AMIT GUPTA
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March 30, 2006 |
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MOOL CHAND SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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March 28, 2006 |
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MOOL CHAND SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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February 28, 2006 |
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MORGAN SECURITIES AND CREDITS PVT LTD Vs. MOREPEN LABOURTORIES LTD
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July 17, 2006 |
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MORGAN TRAVEL AND TRANSPORT CORP Vs. GOVT OF N C T OF DELHI
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March 1, 2006 |
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MOTHER DAIRY FRUIT AND VEGITABLES P LTD Vs. GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LTD
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April 27, 2006 |
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MOTI LAL JAIN Vs. LIEUTENANT GOVERNOR OF DELHI
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September 14, 2006 |
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MOTILAL BANARASIDASS PUBLISHERS Vs. STANDARD CHARTERED BANK
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December 8, 2006 |
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MOTOR AND GENERAL FINANCE LTD Vs. GAUTAM ROY
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September 13, 2006 |
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MOULANA ASAD MADANI Vs. ABDUL HAFIZ
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July 10, 2006 |
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MR. NAVPREET SINGH BHATTAL Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN AND THE ASSTT. DIRECTOR, SFS DELHI DEVELOPMENT AUTHORITY VIKAS SADAN, INA
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October 18, 2006 |
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MRS. ARUNA BANSAL Vs. STATE & ANR.
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May 4, 2006 |
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MUKESH GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
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September 18, 2006 |
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MUKESH GUPTA Vs. P K BAJAJ
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November 20, 2006 |
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MUKESH KUMAR Vs. STATE OF N C T DELHI
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December 4, 2006 |
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MUKESH KUMAR Vs. CHANCHAL
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September 28, 2006 |
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MUKESH KUMAR Vs. UNION OF INDIA
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October 4, 2006 |
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MUKESH KUMAR Vs. SHRIMATI SARITA
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September 8, 2006 |
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MUKESH KUMAR JAIN Vs. ASHOK SHUKLA
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October 10, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. KRISHNA PAL
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October 11, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. CHATTARBHUJ BHUSHAN SHARMA
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October 17, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAJ PAL
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October 17, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER
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November 21, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. SANJAY GOEL
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November 1, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. MAHESH
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November 3, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. JAI RANI
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July 7, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAMACONSTRUCTION CO
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July 19, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAMESH CHANDER SHARMA
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July 21, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR
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August 28, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAM SARAN RASTOGI KHARI BAOLI DELHI
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August 24, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. R V BANSAL
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March 3, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. PAWAN KUMAR
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March 3, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
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March 6, 2006 |
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Municipal Corporation of Delhi Vs. Usha Devi Sharma
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January 30, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. SMRITAK CHARAM SODHAN COOP INDUSTRIAL RESPONDENT SOCIETY
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January 16, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. BRIJESH KUMAR
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August 23, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. DEVI DUTT TIWARI
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November 10, 2006 |
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MUNICIPAL CORPORATION OF DELHI Vs. MITRA SEN
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November 10, 2006 |
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MUNICIPAL CORPORATION OF DELHI SLUM AND J J DEPARTMENT Vs. ASHOK KUMAR
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September 18, 2006 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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August 7, 2006 |
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MUNICIPAL CORPORATIONOF DELHI Vs. SONU
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February 23, 2006 |
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MUNIRAJ SINGH CHAUHAN Vs. UNION OF INDIA
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August 11, 2006 |
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MUNISH WAHIE Vs. DELHI DEVELOPMENT AUTHORITY
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August 4, 2006 |
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MUNNA Vs. STATE NCT OF DELHI
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February 23, 2006 |
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MUNNI DEVI Vs. MANMOHAN VERMA
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September 1, 2006 |
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MUNSHI RAM Vs. RITES LTD
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November 15, 2006 |
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Munshi Ram and Associates P LTD Vs. Delhi Development Authority
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January 4, 2006 |
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MUNSHI RAM AND ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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March 14, 2006 |
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MUNSIH RAM AND ASSOCIATES P LTD Vs. DELHI DEVLOPMENT AUTHORITY
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February 10, 2006 |
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MUSHAQQAT HUSSAIN Vs. MUNICIPAL CORPORATION OF DELHI
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March 6, 2006 |
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MYSORE SALES INTERNATIONAL LIMITED Vs. EXPO ASIA EXHIBITIONS LIMITED
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September 1, 2006 |
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MYSORE SALES INTERNATIONAL LTD Vs. TARUN CHATURVEDI
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August 31, 2006 |
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N C T OF DELHI Vs. CHAMPA DEVI
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February 6, 2006 |
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N J KANWAR Vs. RANJEET CHARLES SINGH
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March 13, 2006 |
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N K AGGARWAL Vs. UNION OF INDIA
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November 3, 2006 |
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N K AGGARWAL Vs. UNION OF INDIA
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October 3, 2006 |
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N K SHARNE Vs. ENFORCEMENT DIRECTORATE
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March 9, 2006 |
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N K TRIPATHI Vs. GOVT OF NCT OF DELHI
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September 22, 2006 |
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N K TYAGI Vs. NCT OF DELHI
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September 20, 2006 |
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N N SETH Vs. RENU GUPTA
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February 1, 2006 |
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N N SETH Vs. RENU GUPTA
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January 1, 2006 |
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N P C C Vs. RAJDHANI BUILDERS
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May 10, 2006 |
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N P C C LTD Vs. JYOTI SARUP MITTAL ENGINEERINGS CONTRACTORS AND BUILDERS
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December 4, 2006 |
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N S CONSTRUCTION Vs. SOM DEV
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July 7, 2006 |
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N S GULERIA Vs. NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION
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June 2, 2006 |
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NADEEM MOHD AHMED Vs. STATE NCT OF DELHI
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November 23, 2006 |
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NAGENDER SHARMA Vs. MANAGEMENT OF RAJASTHAN TIMBER CORPORATION
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April 5, 2006 |
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NAGENDU BHATTACHARYA Vs. BHARAT SANCHAR NIGAM LIMITED
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May 15, 2006 |
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NAGENDU BHATTACHARYA Vs. BHARAT SANCHAR NIGAM LIMITED
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March 3, 2006 |
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NAGINA JAMUNA RAI Vs. STATE OF DELHI
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December 12, 2006 |
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NAHAR SPINNING MILLS LTD Vs. VIJAY HOSIERY CO LTD
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January 9, 2006 |
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NAI DUNIA URDU WEEKLY NEWSPAPER Vs. PRESIDING OFFICER LABOUR COURT NO X TIS HAZARI COURTS DELHI
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September 11, 2006 |
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NAND KISHORE Vs. STATE OF DELHI
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July 7, 2006 |
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NAND KISHORE Vs. UOI
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August 1, 2006 |
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NAND KISHORE Vs. SUSHIL KUMAR BHATIA
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October 18, 2006 |
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NAND LAL Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
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October 11, 2006 |
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NANDU Vs. UNION OF INDIA
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April 27, 2006 |
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NANGAL ELECTRIC CO Vs. MUNICIPAL CORPORATION OF DELHI
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January 4, 2006 |
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NANNEY Vs. STATE OF DELHI
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December 23, 2006 |
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NARAIN DASS Vs. LT GOVERNOR
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January 17, 2006 |
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NARAIN DASS P GODHWANI Vs. NENU MAL
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November 15, 2006 |
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Narayan Diwakar Vs. Central Bureau of Investigation
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January 23, 2006 |
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NARAYAN DIWAKAR Vs. C B I
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March 7, 2006 |
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NARENDER KUMAR NISCHAL Vs. MANOJ SETHI
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September 11, 2006 |
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NARENDER SINGH Vs. STATE N C T OF DELHI
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January 19, 2006 |
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NARENDER SINGH NEGI Vs. NCT OF DELHI
|
October 19, 2006 |
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NARESH AHLAWAT Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
July 7, 2006 |
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NARESH JAIN Vs. INDU RANI JAIN
|
May 25, 2006 |
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NARESH KUMAR Vs. STATE OF DELHI
|
August 23, 2006 |
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NARESH KUMAR Vs. DELHI TRANSPORT CORPORATION
|
November 17, 2006 |
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NARESH KUMAR MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
|
April 28, 2006 |
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NARINDER KUMAR AHUJA Vs. OM PRAKASH AHLUWALIA
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December 8, 2006 |
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NARINDER SAXENA Vs. MEENU SAHNI
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May 10, 2006 |
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NARINDER SINGH Vs. UNION OF INDIA
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March 10, 2006 |
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NATINAL INSTITUTE OF PUBLIC CO OPERATION AND CHILD DEVELOPMENT Vs. D PAUL CHOUDHRY
|
March 3, 2006 |
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NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. SHIV SHAKTI ELECTRIC WORKS
|
March 8, 2006 |
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NATIONAL BOARD OF EXAMINATIONS Vs. G ANAND RAMAMURTHY
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April 27, 2006 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION Vs. R C BHATIA
|
September 13, 2006 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
|
November 27, 2006 |
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NATIONAL CO OPERATIVE DEVELOPMENT COUNCIL Vs. COMMISSIONER OF INCOME TAX
|
November 24, 2006 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. VINOD GOEL
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October 11, 2006 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. YOU ONE-MAHARIA
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May 22, 2006 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. CHINA COAL CONSTRUCTION GROUP CORPN
|
January 23, 2006 |
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NATIONAL HORTICULTURE BOARD Vs. INFRAGO INDUSTRIES LIMITED
|
January 31, 2006 |
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NATIONAL INDUSTRIAL DEVLOPMENT CORPORATION LTD Vs. P D CONTECH PRIVETE LTD
|
December 11, 2006 |
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NATIONAL INSURANCE CO LTD Vs. BHAGWATI DEVI
|
May 17, 2006 |
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NATIONAL INSURANCE CO LTD Vs. POOJA
|
April 19, 2006 |
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NATIONAL INSURANCE CO LTD Vs. CTO CARRIERS LTD
|
March 20, 2006 |
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NATIONAL INSURANCE CO LTD Vs. RAMESH KUMAR
|
July 25, 2006 |
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NATIONAL INSURANCE COMPANY LTD Vs. SANJEEV KUMAR GUPTA
|
April 4, 2006 |
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NATIONAL SMALL INDUSTRIES CORP LTD Vs. NOVAVISION ELECTRONICS P LTD
|
July 28, 2006 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. UNICORP INDUSTRIES LTD
|
February 8, 2006 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. SSI PRODUCTS MARKETING ORGANISATION LTD
|
February 21, 2006 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. BHATERI
|
February 8, 2006 |
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NATIONAL SMALL SCALE INDUSTRIES CORPORATION Vs. BHARAT THERMAL AND METAL POWER
|
March 16, 2006 |
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NATIONAL TEXTILE CORPN LTD Vs. UNIVERSAL PAPER EXPORT CO LTD
|
August 24, 2006 |
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NATIONAL THERMAL POWER CORPORATION Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
August 1, 2006 |
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NAUSHAD ALI ALIAS NAUSHAD Vs. STATE OF DELHI
|
August 17, 2006 |
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NAV BHARAT NIRMAN CO Vs. UNION OF INDIA
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September 1, 2006 |
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NAVAL KISHOR NAGAR Vs. UOI
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November 21, 2006 |
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NAVAL KISHOR NAGAR Vs. UOI
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October 11, 2006 |
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NAVEEN KASHYAP AND OTHER Vs. RAJESH KUMAR
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October 5, 2006 |
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NAVENDRA KUMAR Vs. M T N L
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April 18, 2006 |
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NAVIN CHANDRA Vs. UNION OF INDIA
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July 27, 2006 |
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NAVSHAKTI INDUSTRIES PVT. LTD. Vs. CESTAT
|
December 8, 2006 |
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NEEL RATAN Vs. UOI
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March 16, 2006 |
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NEELANKAR KUMAR Vs. DIRECTOR OF EDUCATION
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December 11, 2006 |
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NEELU GUPTA Vs. STATE
|
October 6, 2006 |
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NEEMA TIWARI Vs. MCD
|
March 27, 2006 |
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NEERA SINGH Vs. STATE GOVT OF NCT OF DELHI
|
February 23, 2006 |
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NEERAJ Vs. STATE (GOVT OF N C T OF DELHI)
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July 7, 2006 |
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NEERAJ GUPTA Vs. STATE OF DELHI
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July 18, 2006 |
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NEHA BHASIN Vs. ANAND RAJ ANAND
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April 20, 2006 |
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NEHA COSMETICS Vs. COMMISSIONER OF CENTRAL EXCISE
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November 29, 2006 |
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NEHRU CO OP GH SOCIETY LTD Vs. GOVT OF NCT OF DELHI
|
September 7, 2006 |
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NEHRU MEMORIAL MUSEUM AND LIBRARY Vs. NATIONAL CAPITAL TERRITORTY OF DELHI
|
October 16, 2006 |
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NEHRU PLACE HOTEL LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
December 8, 2006 |
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NEMI CHAND JAIN ALIAS CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
October 4, 2006 |
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NEOL PHARMA Vs. GURUCHEM LABORATORIES PVT LTD
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May 16, 2006 |
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NEPAL CHAND Vs. STATE OF DELHI
|
June 5, 2006 |
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NETAJI SUBHASH INSTITUE OF TECHNOLOGY Vs. DILKHUSH BAIRWA
|
April 25, 2006 |
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NEW DELHI MUNICIPAL COUNCIL Vs. ANIL KUMAR GUPTA
|
September 18, 2006 |
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NEW DELHI MUNICIPAL COUNCIL Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972
|
October 17, 2006 |
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NEW DELHI MUNICIPAL COUNCIL Vs. NARENDER
|
December 20, 2006 |
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NEW FIELDS ADVERTISING (P) LTD. Vs. O.D. SHARMA, ASSISTANT COMMISSIONER
|
August 30, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. NARENDER KUMAR
|
September 13, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. ANUJ SHARMA
|
February 14, 2006 |
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NEW INDIA ASSURANCE CO. LTD. Vs. REJESHWAR PANDEY AND ORS.
|
March 8, 2006 |
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NEW INDIA INSURANCE COMPANY LIMITED Vs. MUNNI DEVI
|
November 29, 2006 |
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NEWSPAPER CENTRE Vs. GOVT OF N C T OF DELHI
|
October 31, 2006 |
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NEWSPRINT SALES CORPORATION Vs. DAILY PRATAP
|
September 1, 2006 |
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NEWTON ENGINEERING AND CHEMICALS LTD Vs. INDIAN OIL CORPORATION LTD
|
November 8, 2006 |
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NEXT TENDERS (INDIA) PVT LTD Vs. MINISTRY OF COMMUNICATION AND INFORMATION TECHNOLO
|
March 24, 2006 |
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NG SANTOSH KUMAR Vs. U O I
|
February 27, 2006 |
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NIADER MAL AMAR NATH Vs. RUKMANI DEVI JAIPURIA CHARITABLE TRUST
|
September 6, 2006 |
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NIBHOR GARG Vs. YAJESH GARG
|
March 21, 2006 |
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NICHOLAS PIRAMAL INDIA LTD Vs. B N CHADHA
|
October 10, 2006 |
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NIKITA Vs. STATE OF DELHI
|
July 17, 2006 |
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NIRAJAN SINGH Vs. BANWARI LAL AND SONS P LTD
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August 22, 2006 |
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NIRANJAN KUMAR Vs. POONAM CHAWLA
|
November 18, 2006 |
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NIRMAL SHARMA Vs. CHIEF SECRATORY NATIONAL CAPITAL TERRITORY OF DELHI
|
September 26, 2006 |
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NIRMAL SINGH Vs. DELHI SIKH GURUDWARA MGMT COM
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October 9, 2006 |
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NIRMALA DEVI Vs. UNION OF INDIA
|
November 16, 2006 |
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NIRMALA JAIN Vs. MUNICIPAL CORPORATION OF DELHI
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August 4, 2006 |
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NISAR AHMAD Vs. MOHD GULZAR
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July 13, 2006 |
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NISHEET BHALLA Vs. MALIND RAJ BHALLA
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May 26, 2006 |
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NISHTHA JAIN Vs. UNIVERSITY OF DELHI
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November 13, 2006 |
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NITIN DEVELOPERS & CONST. Vs. COMMISSIONER OF INCOME TAX
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May 18, 2006 |
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NITIN GARG Vs. D S I D C LTD
|
July 7, 2006 |
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NITIN NAGPAL Vs. STATE OF DELHI
|
July 3, 2006 |
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NITIN SETHI Vs. FRONTIER BISCUIT FACTORY PVT LTD
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December 13, 2006 |
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NOOR AHMED Vs. RUQAIYA BEGUM
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August 1, 2006 |
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NOOR MOHD Vs. STATE NCT OF DELH
|
October 6, 2006 |
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NOORPREET KAUR Vs. INSTITUTE OF HOME ECONOMICS UNIVERSITY OF DELHI
|
December 7, 2006 |
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NORMA INDIA LTD Vs. SAMEER KHANDELWAL
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November 23, 2006 |
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NORTH INDIA LIGHT WEIGHT Vs. HINDUSTAN INSECTICIDES LTD
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September 14, 2006 |
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NORTHERN AROMATICS LTD Vs. SHAHZEB KHAN
|
February 24, 2006 |
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NORTHERN COALFIELDS LTD Vs. SATYA PAL ARORA
|
March 6, 2006 |
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NORTHERN INDIA COOPERATIVE TRANSPORT SOCIETY LTD Vs. MOTIA DEVI KAPOOR
|
December 19, 2006 |
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O M PRAKASH SRIVASTAV Vs. STATE OF DELHI
|
September 18, 2006 |
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O P MALHOTRA Vs. STATE NCT DELHI
|
March 21, 2006 |
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O P SHARMA Vs. DELHI FINANCIAL CORPN
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July 17, 2006 |
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O P SHUKLA Vs. UNION OF INDIA
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October 16, 2006 |
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O S PASRICHA Vs. STATE OF DELHI
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July 17, 2006 |
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OAKWELL ENGINEERING LTD Vs. ENERNORTH INDUSTRIES INC
|
August 29, 2006 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. SCHLUMBERGER ASIA SERVICES LTD
|
September 13, 2006 |
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OKHLA INDUSTRIAL ESTATE ASSOCIATION Vs. M C D
|
July 28, 2006 |
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OM PAL SINGH Vs. UNIONOF INDIA
|
March 7, 2006 |
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OM PARKASH Vs. UNION OF INDIA
|
November 16, 2006 |
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OM PRAKASH Vs. NEW INDIA ASSURANCE CO LTD
|
November 29, 2006 |
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OM PRAKASH Vs. DELHI TRANSPORT CORPORATION
|
October 5, 2006 |
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OM PRAKASH Vs. U O I
|
September 13, 2006 |
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OM PRAKASH Vs. REGIONAL SALES MANAGER, MILKFED
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May 16, 2006 |
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OM PRAKASH Vs. LT GOVERNOR OF DELHI
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August 3, 2006 |
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OM PRAKASH Vs. THE STATE
|
December 6, 2006 |
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OM PRAKASH AGGARWAL Vs. MR. BHARAT VIDHU PANDEY
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December 1, 2006 |
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OM PRAKASH BHARTIA Vs. NIKUNJ LOHIA
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September 13, 2006 |
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OM PRAKASH MITTAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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August 31, 2006 |
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OM PRAKASH SHANDILYA Vs. SIKANDER LAL
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April 28, 2006 |
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OM PRAKASH SHARMA Vs. UNION OF INDIA
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October 19, 2006 |
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OM PRATAP SONI Vs. RANA PRATAP SONI
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February 23, 2006 |
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OM VIR GUPTA Vs. DELHI TRANSPORT CORPORATION
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September 15, 2006 |
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OMAN INTERNATIONAL BANK S A O G Vs. APPELLATE AUTHORITY FORINDUSTRIAL AND FINANCIAL RECONSTRUCTION
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August 11, 2006 |
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OMWATI Vs. UNION OF INDIA
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April 27, 2006 |
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ORIENT CRAFTS LTD. Vs. UNION OF INDIA
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September 11, 2006 |
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ORIENTAL CRAFT P LTD Vs. PRESIDENT OFFICER LABOUR COURT II
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August 31, 2006 |
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ORIENTAL INSURANCE CO. LTD. Vs. RAM ASREY PANDEY
|
December 6, 2006 |
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ORIENTAL MANUFACTURING CO Vs. SPECIAL DIRECTOR ENF DIRECTORATE
|
February 7, 2006 |
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ORPHIC RESORTS LTD Vs. CMDE I K MALHOTRA
|
May 11, 2006 |
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OSWAL CHEMICALS and FERTILIZERS LTD Vs. UNION OF INDIA
|
January 6, 2006 |
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OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA
|
February 15, 2006 |
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P B JAGTYANI AND CO Vs. GAURAV AGENCIES
|
June 1, 2006 |
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P C ANDEY Vs. PRACHIN SHREE SHANI DEV WELFARE SOCIETY
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August 30, 2006 |
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P C GUPTA Vs. K S GUPTA
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March 16, 2006 |
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P C KHANNA Vs. UNION OF INDIA
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July 13, 2006 |
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P C SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
February 22, 2006 |
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P C SHARMA AND CO Vs. D D A
|
February 28, 2006 |
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P DAS GUPTA Vs. STATE OF DELHI
|
September 13, 2006 |
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P DHANDAPANI Vs. MOTOR AND GENERAL FINANCE LTD
|
March 21, 2006 |
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P JAYANTILAL SHAH Vs. RAMAKANT SANORIYA
|
July 27, 2006 |
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P K BAJAJ Vs. REMINISCENT INDIA TELEVISION LTD
|
May 9, 2006 |
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P K BISWAS Vs. UNION OF INDIA
|
November 10, 2006 |
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P K GADODIA TRADERS Vs. PARAM SHUBHAM VANIJYA LTD
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February 13, 2006 |
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P K GUPTA Vs. STATE OF NCT DELHI
|
July 25, 2006 |
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P K HANDOO Vs. ESTATE OFFICER
|
August 2, 2006 |
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P K SHARMA Vs. UOI
|
March 3, 2006 |
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P M Diesels Pvt LTD Vs. Thukral Mechanical Works
|
January 18, 2006 |
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P NALLIAH Vs. UOI
|
March 22, 2006 |
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P P RESORTS PVT LTD Vs. UNION OF INDIA
|
December 13, 2006 |
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P R BIRDI Vs. KULVINDER SINGH BAJAJ
|
February 3, 2006 |
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P R INDUSTRIES Vs. UNION OF INDIA
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October 13, 2006 |
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P R RAMANUJAM Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY PROF H P DIKSHIT VICE COUNCELIOR
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September 25, 2006 |
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P R TRADING CO Vs. UNION OF INDIA
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April 27, 2006 |
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P S BISHT Vs. J L BHAT
|
May 11, 2006 |
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P S NARCOTICS BRANCH KAMLA NAGAR Vs. STATE OF DELHI
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June 5, 2006 |
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P S PARMAR Vs. SUDARSHAN HANDA
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July 14, 2006 |
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P S SUBBU NARSIMMHAN Vs. YAMAHA MOTOR INDIA P LTD
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January 17, 2006 |
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P U R POLYURETHANE PRODUCTS P LTD Vs. GEETA BHARGAVA
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July 25, 2006 |
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P VENUGOPAL Vs. UNION OF INDIA
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October 18, 2006 |
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P.C. SEN Vs. DEPARTMENT OF PERSONNEL
|
July 17, 2006 |
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PADAM CHAND VAISH Vs. MADAN GOPAL HAR GOPAL
|
March 30, 2006 |
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PAMELA BHANDARI Vs. Gas Authority of India Ltd
|
January 2, 2006 |
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Pamela Singh Vs. STATE
|
January 24, 2006 |
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PANCHAYAT MAHAJANAN VILLAGE NAHARPUR Vs. LT GOVERNOR DELHI
|
July 13, 2006 |
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PANCHKUIAN ROAD REFUGEE VYAPAR SANGH Vs. DELHI METRO RAIL CORPORATION
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June 2, 2006 |
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PANJAB AND SIND BANK Vs. PARAMJIT SINGH BAKSHI
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March 8, 2006 |
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PANKAJ BUILDWELL LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
January 17, 2006 |
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PANKAJ KATHURIA Vs. CENTRAL ZOO AUTHORITY
|
July 18, 2006 |
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Pankaj Narang Vs. State
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January 20, 2006 |
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PAPPU ALIAS WAHAK Vs. STATE OF DELHI
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August 25, 2006 |
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PARAMJIT GILL Vs. CHAIRMAN MANAGING COMMITTEE
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July 17, 2006 |
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PARAMJIT SINGH SARNA DELHI SIKH GURDWARA COMMITTEE Vs. AVTAR SINGH HIT
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March 1, 2006 |
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PARAMVEER ALIAS SONU Vs. STATE GOVERNMENT OF NCT OF DELHI
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May 3, 2006 |
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PARIVARTAN Vs. MCD
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March 1, 2006 |
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PARKAIRE ENGINEERING CO P LTD Vs. GOYAL MG GASES P LTD
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February 13, 2006 |
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PARMESHWARI BAI Vs. RAJ NARAYAN DAHIYA
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March 2, 2006 |
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PARMESHWARI BAI Vs. RAJ NARAYAN DAHIYA
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March 6, 2006 |
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PARMOD BAGGA Vs. STATE
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November 18, 2006 |
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PARNAMI ORTHOPEDIC HOSPITAL AND JOINT REPLACEMENT CENTRE Vs. GOVT OF NCT OF DELHI
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July 12, 2006 |
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PARTAP SINGH Vs. CHANDERWATI
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August 25, 2006 |
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PARTAP SINGH DEBAS Vs. GOVERNOR UNION TERRITORY OF DELHI
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June 1, 2006 |
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PARVEZ AKHTAR Vs. STATE OF NCT OF DELHI
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September 15, 2006 |
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PATEL ENGINEERING CO LTD Vs. NORTHERN RAILWAY ADMINISTRATION
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May 11, 2006 |
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PAUL GEORGE Vs. STATE OF DELHI
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May 30, 2006 |
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Paul Manufacturing Co Vs. Assistant Registrar of Trade Marks
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January 31, 2006 |
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PAUL MOHINDER GAHUN Vs. SELINA GAHUN
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June 1, 2006 |
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PAVITRA SINGH Vs. UNITEX OVERSEAS PVT LTD
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January 2, 2006 |
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PAWAN KUMAR Vs. STATE OF HARYANA
|
April 28, 2006 |
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PAWAN KUMAR GUPTA Vs. STATE NCT OF DELHI
|
December 11, 2006 |
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PAWAN KUMAR JAIN Vs. CHATTAR SINGH
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December 14, 2006 |
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PAWAN PARKASH SAINI Vs. AGANALL TRADERS LIMITED
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December 20, 2006 |
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PAYAL KAPOOR Vs. K S GREWAL
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December 8, 2006 |
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PELIKAN VERTRIEBSGESELLSCHAFT MBH Vs. PELIKAN ENGINEERING CORPORATION
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February 24, 2006 |
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PENTA SOFTWARE P LTD Vs. ASEEM KHERA
|
March 21, 2006 |
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PEPSICO INDIA HOLDINGS PVT LTD Vs. BUREAU OF INDIAN STANDARDS
|
May 8, 2006 |
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PFIZER PRODUCTS INC Vs. RAJESH CHOPRA
|
February 8, 2006 |
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PFIZER PRODUCTS, INC Vs. AMIT GOEL
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April 20, 2006 |
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PGF LIMITED Vs. MUKESH KUMAR GOEL AND SONS
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March 2, 2006 |
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PHOENIX LAMPS INDIA Vs. U O I
|
November 22, 2006 |
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PHOOL SINGH Vs. UNION OF INDIA
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July 25, 2006 |
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PINE PRODUCT INDUSTRIES Vs. R P GUPTA AND SONS
|
December 6, 2006 |
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PLAZA CABLES ELECTRIC PVT LTD Vs. KAMAL KHURANA
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October 31, 2006 |
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PLAZA CABLES ELECTRIC PVT. LTD. Vs. KAMAL KHURANA
|
October 25, 2006 |
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PLAZA LAMPS AND TUBES LTD Vs. COMMISSIONER OF CUSTOMS
|
November 1, 2006 |
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POLY PLAST PVT LTD Vs. SHIV PRASAD
|
August 18, 2006 |
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POOJA Vs. GURU TEG BAHADUR HOSPITAL
|
October 19, 2006 |
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POONAM CHADHA Vs. ASHOK CHABRA
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January 4, 2006 |
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POONAM SAXENA Vs. S N SINGH
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December 7, 2006 |
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POORVANCHAI CATERERS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION
|
February 7, 2006 |
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POWER GRID CORPORATION OF INDIA LTD Vs. BHANU CONSTRUCTION COMPANY LTD
|
May 8, 2006 |
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POWER GRID CORPORATION OF INDIA LTD Vs. CANARA BANK
|
April 17, 2006 |
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POYSHA POWER GENERATION PVT LTD Vs. DOCTOR MOREPEN LIMITED
|
April 18, 2006 |
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PRABHAT UPPAL Vs. STATE OF DELHI
|
September 8, 2006 |
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PRADEEP ANAND Vs. I T C LTD
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July 3, 2006 |
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PRADEEP KUMAR Vs. STATE OF DELHI
|
September 7, 2006 |
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PRADEEP KUMAR Vs. UOI
|
March 27, 2006 |
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PRADEEP KUMAR Vs. ADDL COMM SLUM AND J J
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May 15, 2006 |
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PRADEEP KUMAR Vs. GOVT OF NCT OF DELHI
|
January 19, 2006 |
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PRADEEP KUMAR Vs. M C D
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February 26, 2006 |
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PRADEEP KUMAR Vs. SLUM AND JJ
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March 9, 2006 |
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PRADEEP KUMAR Vs. STATE (GOVT. OF NCT., DELHI)
|
November 14, 2006 |
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PRADEEP KUMAR MEENA Vs. KHADI GRAMADYOG BHAWAN
|
September 1, 2006 |
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PRADEEP MEHTA Vs. STATE
|
September 18, 2006 |
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PRAGATI CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
February 6, 2006 |
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PRAGATI INTERNATIONAL Vs. PROJECTS & EQUIPMENT CORPORATION OF INDIA LTD
|
July 7, 2006 |
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PRAHARY PLACEMENT AND SECURITY SERVICES PVT LTD Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
August 7, 2006 |
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PRAKASH Vs. STATE GOVT OF NCT OF DELHI
|
November 18, 2006 |
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PRAKASH Vs. GOVT OF NCT OF DELHI
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March 1, 2006 |
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PRAKASH Vs. GOVT OF NCT OF DELHI
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May 11, 2006 |
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PRAKASH Vs. GOVT OF NTC
|
May 1, 2006 |
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PRAKASH BHAWANI PRASHAD Vs. STATE GOVT OF NCT OF DELHI
|
November 24, 2006 |
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PRAKASH CHAND AND DR. KISHAN GOPAL Vs. JAWAHAR LAL NEHRU UNIVERSITY, THROUGH ITS REGISTRAR
|
September 8, 2006 |
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PRAKASH CHAND JAISWAL Vs. UNION OF INDIA
|
November 21, 2006 |
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PRAKASH INDUSTRIES LIMITED Vs. SPACE CAPITAL SERVICES LIMITED
|
March 7, 2006 |
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PRAKASH KUMAR ASHIYANA Vs. NCT OF DELHI
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November 3, 2006 |
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PRAMOD Vs. STATE OF DELHI
|
November 20, 2006 |
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PRAMODH MAHEY Vs. BHASHIN POTTERIES
|
May 22, 2006 |
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PRAN NATH Vs. PUSHPA DEVI
|
November 18, 2006 |
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PRANJAL VASHISHT Vs. UNIVERSITY OF DELHI
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December 19, 2006 |
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PRASANT GOEL Vs. STATE OF DELHI
|
August 2, 2006 |
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PRASHANT PADMANABHA AMIN Vs. R N SHEETALWAD
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May 17, 2006 |
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PRASHANT VATS Vs. UNIVERSITY OF DELHI
|
February 26, 2006 |
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PRATAP CHANDRA REDDY Vs. CBI
|
October 4, 2006 |
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PRAVEEN AGARWAL Vs. PRESIDING OFFICER LABOUR COURT NO 1
|
October 18, 2006 |
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PRAVEEN GARG Vs. ORIENTAL BANK OF COMMERCE
|
March 10, 2006 |
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PREETAM KAUR BEHL Vs. ADM
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September 18, 2006 |
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PREM BHATNAGAR Vs. RAVI MOHAN BHATNAGAR
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March 8, 2006 |
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PREM CHAND Vs. STATE NCT OF DELHI
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September 29, 2006 |
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PREM CHAND SONI Vs. GOVT OF NCT OF DELHI
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January 9, 2006 |
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PREM GS INTERNATIONAL Vs. UNION OF INDIA
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October 5, 2006 |
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PREM KUMAR PARMAR Vs. CBI
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December 14, 2006 |
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PREM LATA BHATIA Vs. UNION OF INDIA
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January 30, 2006 |
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PREM MEHRA Vs. V K BARANWAL COMPETENT AUTHORITY
|
October 6, 2006 |
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PREM NATH SAROOP Vs. D D A
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April 24, 2006 |
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PREM PRAKASH Vs. NIRMAL
|
September 22, 2006 |
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PREM SINGH Vs. DELHI TRANSPORT CORPORATION
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October 11, 2006 |
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PREM SINGH Vs. COOPERATIVE STORES LTD
|
September 6, 2006 |
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PRERNA BUILDERS PVT LTD Vs. ANIL KUMAR KAUSHIK
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August 7, 2006 |
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PRIMETIMES COMMUNICATIONS Vs. HINDUSTAN THOMPSON ASSOCIATES LTD
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April 5, 2006 |
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PRINCIPAL UNIVERSITY COLLEGE OF MEDICAL SCIENCE Vs. VINOD KUMAR
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January 30, 2006 |
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PRIT SINGH Vs. SUDHAN SINGH
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March 23, 2006 |
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PRITHI Vs. UNION OF INDIA
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December 8, 2006 |
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PRITHI PAL SINGH Vs. SATPAL SINGH
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October 30, 2006 |
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PRIYANEET KAUR Vs. UNION OF INDIA
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June 2, 2006 |
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PROF SUNIL DANG Vs. UOI
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January 16, 2006 |
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PROF V S NANDA Vs. UNIVERSITY OF DELHI
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September 12, 2006 |
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PROMLESH BHATNAGAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
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April 25, 2006 |
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PROSENJIT KUNDU Vs. PRESIDING OFFICER GENERAL SECURITY FORCE COURT
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April 25, 2006 |
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PRUDENTIAL CAPITAL MARKETS LTD. Vs. DIPANKAR GUHA
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August 28, 2006 |
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PT DHARA DUTT Vs. P N NAGPAL
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January 3, 2006 |
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PT MUNSHI RAM AND ASSOCIATES P LTD Vs. DELHI DEVELOPMENT AUTHORITY
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March 14, 2006 |
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PT MUNSHI RAM AND ASSOCIATES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
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May 26, 2006 |
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PUNJ LLOYD INSULATIONS LTD Vs. STATE BANK OF INDIA
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April 27, 2006 |
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PUNJAB & SIND BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 19, 2006 |
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PUNJAB AND SIND BANK Vs. ALLIED BEVERAGES CO PVT LTD
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March 14, 2006 |
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PUNJAB MOTOR WORKSHOP Vs. DDA
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October 5, 2006 |
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PUNJAB NATIONAL BANK Vs. CHAMELI DEVI
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August 3, 2006 |
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PUNJAB NATIONAL BANK Vs. C S SANON
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February 13, 2006 |
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PURAN CHAND NANGIA Vs. DDA
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February 22, 2006 |
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PURAN SINGH Vs. R P G TRANSMISSION LTD
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August 10, 2006 |
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PURE DRINKS LIMITED Vs. PROJECT INVESTMENTS PVT LTD
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March 17, 2006 |
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PURI INTERNATIONAL (P) LTD. Vs. RAM LAL BANSIWAL
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September 13, 2006 |
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PURNA NAND Vs. MUNICIPAL CORPORATION OF DELHI
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April 18, 2006 |
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PURSHOTTAM KUMAR Vs. DELHI DEVLOPMENT AUTHORITY
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May 16, 2006 |
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PUSHPA BAGLA Vs. JAGDISH PD VERMA
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February 6, 2006 |
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PUSHPA DEVI BHAGAT Vs. RAJINDER SINGH
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March 3, 2006 |
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PUSHPA GARG Vs. M C D
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August 4, 2006 |
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PVR LTD Vs. RIDGE VIEW CONSTRUCTION PVT LTD
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December 19, 2006 |
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PWD THR DY DIR HORTICULTURE Vs. SATYA PAL
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August 24, 2006 |
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PYARE LAL Vs. N D M C
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December 12, 2006 |
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PYARE LAL JAIPURIA Vs. ASHOK KUMAR BHALLA
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March 7, 2006 |
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QAYYUM KHAN Vs. DDA
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January 2, 2006 |
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R A KHEMANI Vs. UOI
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February 28, 2006 |
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R B CHAUHAN Vs. FOOD CORPORATION OF INDIA
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March 23, 2006 |
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R B SINGH Vs. NTPC
|
July 27, 2006 |
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R B SINGH Vs. NTPC
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July 21, 2006 |
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R C AGGARWAL Vs. D T T D C LTD
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March 14, 2006 |
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R C AGGARWAL Vs. DELHI TOURISM and TRANSPORTATION DEVELOPMENT CORPORATION LTD
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January 2, 2006 |
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R C GUPTA Vs. INCOME TAX OFFICER
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June 2, 2006 |
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R C GUPTA Vs. DELHI VIDYUT BOARD
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September 22, 2006 |
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R C SHARMA Vs. JAWAHARLAL NEHRU UNIVERSITY
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March 27, 2006 |
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R D LAGWAL AND SONS P LTD Vs. INDIA TOURISM DEVELOPMENT
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February 16, 2006 |
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R DAMODAR Vs. ANDHRA ASSOCIATION DELHI
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December 20, 2006 |
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R G DESAI AND ASSOCIATES P Vs. SUNIL DEV
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March 10, 2006 |
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R K ARORA Vs. AIR LIQUIDE INDIA HOLDING
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October 9, 2006 |
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R K BANSAL Vs. C B I
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January 25, 2006 |
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R K FABRICATION Vs. HARISH KUMAR SHARMA
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October 5, 2006 |
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R K GUPTA AND SONS Vs. ANANT RAJ INDUSTRIES LTD
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March 9, 2006 |
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R K JAIN Vs. PUNJAB NATIONAL BANK
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November 13, 2006 |
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R K KAPOOR Vs. UNION OF INDIA
|
August 31, 2006 |
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R K MAHESHWARI Vs. DEPARTMENT OF PERSONNEL AND TRAINING
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September 20, 2006 |
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R K MALIK Vs. KIRAN PAL
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May 17, 2006 |
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R K MISHRA Vs. STATE OF DELHI
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November 23, 2006 |
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R K SHARMA AND CO Vs. NDMC
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July 18, 2006 |
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R K SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
November 13, 2006 |
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R K TANDON Vs. CABINET SECRETARY, CABINET SECRETARIAT
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December 1, 2006 |
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R K YADAV Vs. HIGH COURT OF DELHI
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November 27, 2006 |
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R L BHALLA Vs. POONAM DEVI
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March 21, 2006 |
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R M X JOSS Vs. SUMITRA
|
November 1, 2006 |
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R N GUPTA TECHNICAL EDUCATIONAL SOCIETY Vs. GOVERNMENT OF DELHI
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May 10, 2006 |
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R N J EXPORTS PVT LTD Vs. UNION OF INDIA
|
July 20, 2006 |
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R N TIWARI Vs. VIDESH SANCHAR NIGAM LTD
|
December 19, 2006 |
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R NATARAJAN Vs. STATE
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March 27, 2006 |
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R P GUPTA Vs. SUNIL KUMAR DEY
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May 8, 2006 |
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R P KAPOOR Vs. HOLIDAY HOME
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August 23, 2006 |
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R R KISHORE Vs. C B I
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October 5, 2006 |
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R S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
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July 5, 2006 |
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R V SINHA Vs. AJAY KUMAR TANDON
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June 2, 2006 |
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R.K. ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
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September 15, 2006 |
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R.M.X JOSS Vs. SUMITRA
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January 11, 2006 |
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RABINDRA EDUCATION SOCIETY Vs. M L ANAND AND COMPANY
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October 10, 2006 |
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RACHNA KUMAR Vs. STATE
|
March 13, 2006 |
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RACHNA SHARMA Vs. B S N L
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August 3, 2006 |
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RADHA GOYAL Vs. UCO BANK
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May 26, 2006 |
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RADHEY SHAM GARG Vs. MUNICIPAL CORPORATION OF DELHI
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September 14, 2006 |
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RADHEY SHYAM GUPTA Vs. KAMAL OIL
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April 19, 2006 |
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RADICAL BUILDERS (INDIA) PVT. LTD. Vs. PHARMACEUTICAL EMPLOYEES CO-OP. GROUP HOUSING SOCIETY LTD.
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October 19, 2006 |
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RAGHBIR SINGH Vs. UNION OF INDIA
|
November 16, 2006 |
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RAGHU NATH PANDEY Vs. BOBBY BEDI
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February 22, 2006 |
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RAGHUKUL TILAK Vs. UNION OF INDIA (UOI) AND ANR.
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September 29, 2006 |
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RAGHUNATH CHADHA Vs. UNION OF INDIA
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January 30, 2006 |
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RAHIS AHMED ALIAS BHURE Vs. STATE OF DELHI
|
September 15, 2006 |
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RAHUL Vs. STATE NCT OF DELHI
|
July 10, 2006 |
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RAHUL @ MONU Vs. STATE (NCT OF DELHI)
|
July 20, 2006 |
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RAHUL JAIN Vs. PRADEEP KUMAR
|
August 23, 2006 |
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RAHUL SAINI Vs. STATE OF DELHI
|
August 29, 2006 |
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RAI AGRO INDUSTRIES LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
February 24, 2006 |
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RAIGANJ COUNSUMER FORUMS Vs. MEMBER SECRETARY COMMITTEE CONSUMER WELFARE FUND GOVERNMENT OF INDIA
|
August 30, 2006 |
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RAINBOW ELECTRIC SUPPLY CO Vs. NORTH DELHI POWER LIMITED
|
January 16, 2006 |
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RAIS AHMAD Vs. STATE OF DELHI
|
September 14, 2006 |
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RAJ AND ASSOCIATES CONSTUCTI Vs. UOI
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March 21, 2006 |
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RAJ BALA Vs. THE STATE (NCT OF DELHI), DELHI AND OTHERS
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September 14, 2006 |
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RAJ GARIHA VISHRAM SADAN Vs. VIJAY KATE
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September 13, 2006 |
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RAJ KAPOOR ALIAS RAJ DAHIYA Vs. STATE OF DELHI
|
July 21, 2006 |
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RAJ KISHORE SINGH Vs. CENTRAL CIVIL SERVICES BOARD LOK NAYAK BHAWAN NEW DELHI
|
August 28, 2006 |
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RAJ KUMAR Vs. STATE GOVERNMENT OF NCT OF DELHI
|
May 3, 2006 |
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RAJ KUMAR Vs. STATE
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January 23, 2006 |
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RAJ KUMAR CHAWLA Vs. LUCAS INDIAN SERVICES
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April 27, 2006 |
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RAJ KUMAR GUPTA Vs. ANU BANSAL
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September 8, 2006 |
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RAJ KUMAR SINGH Vs. STATE OF DELHI
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November 18, 2006 |
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RAJ KUMARI Vs. JAI DEVI BAI
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September 15, 2006 |
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RAJ PAL Vs. SECRETARY LABOUR
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November 1, 2006 |
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RAJ PAL SINGH Vs. UNION OF INDIA
|
July 14, 2006 |
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RAJ PREM MALIK Vs. GAMBHIR SINGH
|
February 26, 2006 |
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RAJ RAHUL CONTRACTORS AND BUILDERS PVT LTD Vs. VIKING TRADERS
|
May 25, 2006 |
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RAJ RANI Vs. LEKH RAJ
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July 20, 2006 |
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RAJA ALIAS DAYANAND Vs. STATE NCT OF DELHI
|
September 14, 2006 |
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RAJBIR SINGH Vs. MCD
|
November 17, 2006 |
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RAJDHANI PUBLIC SCHOOL Vs. CBSE
|
February 21, 2006 |
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RAJEEV DUTT SHARMA Vs. STATE OF DELHI
|
November 1, 2006 |
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RAJEEV KUMAR VERMA Vs. STATE OF NACT OF DELHI
|
September 13, 2006 |
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RAJEEV RANJAN Vs. GOVT OF NCT OF DELHI
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March 24, 2006 |
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RAJEEV SHUKLA Vs. REGISTRAR OF COMPANIES
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October 4, 2006 |
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RAJENDER PRASAD KANSAL Vs. LT GOVERNOR OF DELHI
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December 5, 2006 |
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RAJENDRA KARAN SINGH Vs. UNION OF INDIA
|
August 11, 2006 |
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RAJENDRA KUMAR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
October 11, 2006 |
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RAJESH Vs. STATE OF DELHI
|
July 21, 2006 |
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RAJESH Vs. STATE
|
February 2, 2006 |
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RAJESH ARORA Vs. UNION OF INDIA
|
April 24, 2006 |
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RAJESH KUMAR Vs. GOVT. OF NCT OF DELHI
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February 28, 2006 |
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RAJESH KUMAR AGGARWAL Vs. PUNJAB AND SIND BANK
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April 27, 2006 |
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RAJESH KUMAR GOUHARI Vs. UNION OF INDIA AND ANOTHER
|
December 15, 2006 |
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RAJESH KUMAR PROP SURYA TRADING Vs. DEPUTY COMMISSIONER I TAX
|
February 3, 2006 |
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RAJESH KUMAR SHARMA Vs. UNION OF INDIA
|
September 15, 2006 |
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RAJESHWAR KUMAR GUPTA Vs. LT GOVERNOR
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December 16, 2006 |
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RAJINDER KUMAR SHARMA Vs. STATE OF DELHI
|
February 26, 2006 |
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RAJINDER MALIK Vs. KAVITA
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December 18, 2006 |
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RAJINDER SINGH Vs. UNION OF INDIA
|
June 2, 2006 |
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RAJINDER SINGH Vs. UNION OF INDIA
|
November 17, 2006 |
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RAJINDER SINGH BISHT Vs. DSLDC
|
February 6, 2006 |
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RAJINDER SINGH NEGI Vs. MUNICIPAL CORPORATION OF DELHI
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February 3, 2006 |
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RAJINDER TIWARI Vs. STATE
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December 14, 2006 |
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RAJIV KAPOOR Vs. SEEMA KAPOOR
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May 25, 2006 |
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RAJIV KUMAR Vs. KEWAL CARGO CARRIERS P LTD
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April 27, 2006 |
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RAJIV PODDAR Vs. CANARA BANK
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January 20, 2006 |
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RAJIV PREM Vs. UOI
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September 15, 2006 |
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RAJNEESH GARG TRADING AS AGGARWAL ENTERPRISES Vs. ARUN SINGLA TRADING AS SINGLA CHEMICALS
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August 29, 2006 |
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RAJNI Vs. RAJENDER SINGH
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May 5, 2006 |
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RAJNI ARORA Vs. UNION OF INDIA
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October 4, 2006 |
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RAJPAL SINGH Vs. UNION OF INDIA
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October 13, 2006 |
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RAJPAL SINGH Vs. UNION OF INDIA
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February 10, 2006 |
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RAJPAL SINGH Vs. UNION OF INDIA
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October 6, 2006 |
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RAJU Vs. STATE OF DELHI
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November 24, 2006 |
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RAKESH @ RAHUL & BUNTY Vs. THE STATE
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September 18, 2006 |
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Rakesh alias Kake Vs. Govt of NCT of Delhi
|
January 10, 2006 |
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RAKESH CHANDOK Vs. SMT HARBANS KAUR
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April 30, 2006 |
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RAKESH CHAUHAN Vs. STATE
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November 27, 2006 |
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RAKESH KALIA Vs. COMMISSIONER OF INCOME TAX
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August 4, 2006 |
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RAKESH KUMAR Vs. UOI
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March 6, 2006 |
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RAKESH KUMAR Vs. STATE
|
December 6, 2006 |
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RAKESH KUMAR SHARMA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT HEAVY ELECTRICALS LTD
|
July 14, 2006 |
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RAKESH SHARMA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
September 20, 2006 |
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RAKESH SHARMA Vs. SUPREME AGENCY
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March 29, 2006 |
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RAM AVTAR SINGH YADAV Vs. M C D SLUM AND JJ DEPARTMENT
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October 17, 2006 |
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RAM AVTAR SISODIA Vs. THE STATE (NCT OF DELHI)
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November 10, 2006 |
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RAM AVTAR SISODIA Vs. THE STATE (NCT OF DELHI)
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December 1, 2006 |
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RAM BAGH PALACE HOTEL P. LTD Vs. COMMISSIONER OF INCOME-TAX
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July 10, 2006 |
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RAM CHANDER Vs. UNION OF INDIA
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October 19, 2006 |
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RAM CHANDER Vs. R K KHATTAR
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November 18, 2006 |
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RAM DEVA LAL Vs. D T C
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April 25, 2006 |
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RAM DHARI VATS Vs. UNION OF INDIA
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November 30, 2006 |
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RAM HUKAM TEXTILES (P) LTD Vs. DELHI JAL BOARD
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October 11, 2006 |
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RAM JANAM SINGH Vs. GOVT OF NCT OF DELHI
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November 15, 2006 |
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RAM JATAN TRIPATHI Vs. MANAGEMENT OF UNIVERSAL SECURITY AND DETECTIVE
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November 21, 2006 |
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Ram Jethmalani Vs. Subramaniam Swamy
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January 3, 2006 |
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RAM JETHMALANI Vs. SUBRAMANIAM SWAMY
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January 31, 2006 |
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RAM KISHAN Vs. DELHI TRANSPORT CORPORATION
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October 16, 2006 |
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RAM KISHAN Vs. SECRETARY LABOUR
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October 17, 2006 |
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RAM KISHAN Vs. UOI
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July 13, 2006 |
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RAM KISHAN DASS Vs. BANWARI LAL SURI
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May 25, 2006 |
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RAM KISHAN GARG Vs. VASUDEV PRASHAD RUSTAGI AND CO
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September 13, 2006 |
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RAM KISHEN Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
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February 20, 2006 |
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RAM KRISHAN GUPTA Vs. RANI GUPTA
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March 23, 2006 |
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RAM KUMAR Vs. LT GOVERNOR G N C T D
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August 11, 2006 |
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RAM KUMAR Vs. MCD
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August 4, 2006 |
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RAM KUMAR GUPTA Vs. DURGA DEVI
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December 5, 2006 |
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RAM LAKHAN Vs. STATE OF DELHI
|
December 5, 2006 |
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RAM LAL Vs. M T N L
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December 5, 2006 |
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RAM MAHESH YADAV Vs. STATE
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June 2, 2006 |
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RAM NARAIN PRASAD Vs. UOI
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April 19, 2006 |
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RAM NARESH Vs. DTC
|
May 23, 2006 |
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RAM NATH Vs. STATE
|
January 19, 2006 |
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RAM NIWAS PROP , MUNSHI RAM NIWAS Vs. COMMISSIONER FOOD SUPPLIES
|
August 10, 2006 |
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RAM PRAKASH GUPTA Vs. RAJIV KUMAR GUPTA
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April 27, 2006 |
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RAM PRASAD Vs. MOHAN LAL
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May 11, 2006 |
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RAM PRASHAD ROHATGI Vs. SURINDER KUMAR SHARMA
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July 5, 2006 |
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RAM SARUP Vs. NATHAN
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November 6, 2006 |
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RAM SINGH Vs. SUBIMAL ROY CHOUDHRY
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July 31, 2006 |
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RAM SINGH BATRA Vs. SHARAN PREMI
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August 23, 2006 |
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Rama Rolling Shutter Industries Vs. Sh Raj Bahadur S o Sh Jagat Pal
|
January 2, 2006 |
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RAMA SHANKAR Vs. MUKHTIARE
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August 25, 2006 |
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RAMAN SHARMA Vs. SOMESH CHANDRA JHINGAN
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September 5, 2006 |
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RAMESH BHASKAR KALE Vs. HARKIRAT SODHI
|
November 8, 2006 |
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RAMESH CHAND TANWAR Vs. NCT OF DELHI COMMISSIONER MCD
|
May 18, 2006 |
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RAMESH CHANDER Vs. VISHVESHWAR DAYAL SHARMA
|
September 13, 2006 |
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RAMESH CHANDER ANAND Vs. UNION OF INDIA
|
November 3, 2006 |
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RAMESH CHANDRA Vs. MUNICIPAL CORPORATION OF DELHI
|
August 7, 2006 |
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RAMESH D SARASIA Vs. AIRPORTA AUTHORITY OF INDIA & ORS
|
July 21, 2006 |
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RAMESH KUMAR Vs. MANAGEMENT OF DELHI TRANSPORT CORPORATION
|
November 6, 2006 |
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RAMESH KUMAR Vs. UNION OF INDIA
|
November 3, 2006 |
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RAMESH KUMAR Vs. YASHPAL BATRA
|
May 15, 2006 |
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RAMESH KUMAR Vs. ASHISH ARORA
|
April 5, 2006 |
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RAMESH LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
April 24, 2006 |
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RAMESHAM ASHCRETE INDIA LTD Vs. MANNIT FINVEST P LTD
|
January 18, 2006 |
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RAMESHWAR DASS DEVI DAYAL P LTD Vs. CONSOLIDATED STEELS AND ALLOYS LTD
|
October 9, 2006 |
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RAMESHWAR DAYAL Vs. KRISHAN SINGH PANWAR
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January 20, 2006 |
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RAMESHWAR DAYAL Vs. INDIAN RAILWAY CONSTRUTION CO LTD
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February 14, 2006 |
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RAMESHWAR DUTT Vs. FINANCIAL CFOMMR DELHI
|
September 5, 2006 |
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RAMESHWAR PRASAD MEENA Vs. COMMISSIONER OF POLICE
|
October 11, 2006 |
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RAMEY Vs. M C D
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August 7, 2006 |
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RAMJEE SINGH Vs. UOI
|
May 24, 2006 |
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RAMKISHAN SINGHAL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO THREE DELHI
|
November 18, 2006 |
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RAMWATI Vs. YAMIN
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May 4, 2006 |
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RAN SINGH Vs. UOI
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April 27, 2006 |
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RANBIR SINGH Vs. UNION OF INDIA
|
May 8, 2006 |
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RANBIR SINGH KHARAB Vs. SANTOSH
|
July 21, 2006 |
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RANDHIR SINGH CHANDOK Vs. VIPIN BANSAL
|
September 25, 2006 |
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RANG NATH TIWARI Vs. STATE OF DELHI
|
December 14, 2006 |
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RANI CONSTRUCTIONS PVT LTD Vs. PATI BEL J V
|
March 3, 2006 |
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RANI DEVI Vs. UNION OF INDIA
|
May 11, 2006 |
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RANJAN DWIVEDI Vs. STATE OF DELHI
|
November 22, 2006 |
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RANJIT SINGH Vs. STATE N C T OF DELHI
|
December 4, 2006 |
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RANU BHANDARI Vs. UNION OF INDIA
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August 22, 2006 |
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RASHEED MOHD Vs. STATE OF DELHI
|
May 24, 2006 |
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RASHMEET KAUR KOHLI Vs. CENTRAL BOARD OF SECONDARY EDUCATION CBSE
|
October 9, 2006 |
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RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. STATE BANK OF PATIALA
|
November 14, 2006 |
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RASHTRIYA MUKTI MORCHA Vs. UNION OF INDIA
|
November 24, 2006 |
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RATAN LAL GARERA Vs. STATE N C T OF DELHI
|
November 23, 2006 |
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RATI RAM Vs. UOI
|
January 17, 2006 |
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RATTAN SINGH ASSOCIATES PVT. LTD. Vs. GILL POWER GENERATION CO. P. LTD. AND ANR.
|
December 18, 2006 |
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RAVI DADU Vs. SEEMA GUPTA
|
January 4, 2006 |
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RAVI DIWAN Vs. MOHAN MALHOTRA
|
August 21, 2006 |
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RAVI KAPOOR Vs. REGISTRAR, DELHI COOPERATIVE SOCIETIES
|
September 6, 2006 |
|
RAVI KUMAR K Vs. UOI
|
February 27, 2006 |
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RAVI KUMAR MATHUR Vs. UNION OF INDIA
|
September 7, 2006 |
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RAVI RAJ KHANNA Vs. LALIT GUPTA
|
February 13, 2006 |
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RAVI SHARMA Vs. UNION OF INDIA
|
March 6, 2006 |
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RAVI SHARMA Vs. SECRETARY MINISTRY OF URBAN DEVELOPMENT
|
November 13, 2006 |
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RAVI UL ISLAM Vs. STATE NCT DELHI
|
May 5, 2006 |
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RAVINDER K SAINI Vs. AMERICAN EXPRESS BANK LTD
|
April 18, 2006 |
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RAVINDER KUMAR GULATI Vs. NARESH KUMAR
|
May 11, 2006 |
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RAVINDER SINGH Vs. STATE
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March 9, 2006 |
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RAVISH AND CO Vs. GURU RAVIDAS JAINTI SAMAROH SAMITI
|
March 3, 2006 |
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RAVISH AND CO Vs. GURU RAVIDAS JAINTI SAMAROH SAMITI
|
June 3, 2006 |
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RBEF RITNAND BALVED EDUCATION FOUNDATION Vs. ALOK KUMAR
|
July 3, 2006 |
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REACH CABLE NETWORKS LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
|
December 12, 2006 |
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RECKEWEG AND CO GMBH Vs. S M SHARMA MANAGING DIRECTOR LORDS HOMEOPATHIC LAB PVT LTD
|
April 19, 2006 |
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REENA MAAN Vs. STATE NCT OF DELHI
|
December 11, 2006 |
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REENA MITTAL Vs. MUNICIPAL CORPORATION OF DELHI
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February 13, 2006 |
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REETA RAMESH ALIAS REETA SAWHNEY Vs. STATE OF DELHI
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August 29, 2006 |
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REGAL APARTMENTS P LTD Vs. LILAWATI GUPTA DECDT
|
August 17, 2006 |
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REGENCY TRADING CORPORATION Vs. UNION OF INDIA
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December 13, 2006 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. VICTORY SERVICE STATION
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November 23, 2006 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. L N GADODIA AND SONS
|
November 30, 2006 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. NATH TRADERS
|
November 29, 2006 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. EPF APPELLATE TRIBUNAL
|
October 18, 2006 |
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REGIONALPROVIDENT FUND COMMISSIONER Vs. NATH TRADERS
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November 20, 2006 |
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REKHA Vs. GOVT OF NCT OF DELHI
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May 2, 2006 |
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REKHA BANSAL Vs. AJAY KUMAR BANSAL
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May 10, 2006 |
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REKHA SHARMA Vs. P S M PUBLIC SR SEC SCHOOL
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January 25, 2006 |
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Rekha Vir Vs. Latika Dey
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January 13, 2006 |
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RELIANCE AIRPORTS DEVELOPERS P LTD Vs. AIRPORTS AUTHORITY OF INDIA
|
April 21, 2006 |
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RELIANCE ENGG. AND ELECTRICALS CORPN. AND ANR. Vs. VEENA AGGARWAL
|
October 10, 2006 |
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REMIDEX PHARMA PRIVET LTD Vs. SAVITAPHARMACEUTICALS P LTD
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July 3, 2006 |
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RENAISSANCE FURNITURE PVT. LTD. Vs. HONEY JOLLY
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March 9, 2006 |
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RENU PURI Vs. DVB
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December 8, 2006 |
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RESERVE BANK OF INDIA Vs. CRB CAPITAL MARKETS LIMITED
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January 24, 2006 |
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RESIDENT S WELFARE ASSOC MADAN Vs. D D A
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March 13, 2006 |
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REVANJALI FURNISHERS P LTD Vs. ASSOCIATION OF CORPN
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August 23, 2006 |
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RIAZ FATIMA Vs. MOHD SHARIF
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November 20, 2006 |
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RINCHU Vs. GOVT OF NTC OF DELHI
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October 11, 2006 |
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RINKU GUPTA Vs. STATE
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December 6, 2006 |
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RISAL SINGH Vs. UNION OF INDIA
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May 25, 2006 |
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RITA GARMENTS Vs. GHANSHYAM BAJAJ
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March 14, 2006 |
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RITU CHAUHAN Vs. MADHO SINGH CHAUHAN
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July 27, 2006 |
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RITU CHAUHAN Vs. STATE & ORS.
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October 31, 2006 |
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RITU SAXENA Vs. J S GROVER
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January 25, 2006 |
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RIVIERA APARTMENTS P LTD Vs. LT GOVERNOR OF DELHI
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November 15, 2006 |
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RIVIERA APARTMENTS P LTD Vs. GOVERNOR OF DELHI
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December 7, 2006 |
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RIVIERA APARTMENTS PVT. LTD. Vs. PUNJAB NATIONAL BANK
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July 13, 2006 |
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ROHIN ARORA Vs. D D A
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November 13, 2006 |
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ROHTAS KUMAR Vs. DELHI TRANSPORT CORPORATION
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August 21, 2006 |
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ROHTASH VERMA Vs. UNION OF INDIA
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October 19, 2006 |
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ROMA DUTTA Vs. MUNICIPAL CORPORATION OF DELHI
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February 15, 2006 |
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ROMAL SINGH Vs. DIRECTOR CEREMONIAL AND WELFARE
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May 5, 2006 |
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ROOP CHAND Vs. UNION OF INDIA*
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May 25, 2006 |
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ROOP RAM SAKHIA Vs. STATE OF DELHI
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July 6, 2006 |
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ROOP SINGH Vs. AGANALL TRADERS LIMITED
|
December 20, 2006 |
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ROSHAN ENGINEERING WORKS Vs. RAJENDER PARSAD
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September 13, 2006 |
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ROSHAN LAL MITTAL Vs. HARI SINGH
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July 6, 2006 |
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ROSHAN LAL NARANG Vs. M C D
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November 14, 2006 |
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ROSHNI MALLIK Vs. STATE
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February 22, 2006 |
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ROTARY FOUNDATION INDIA Vs. PURSHOTTAM DAS BANSAL
|
September 4, 2006 |
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ROYAL SUNDARAM ALLIANCE Vs. LYNDA O LEPCHA
|
October 17, 2006 |
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RUKMANI DEVI JAIPURIA CHARITABLE TRUST Vs. DAWAR AND CO
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July 24, 2006 |
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RUSTAGI DEVELOPER AND PROMOTERS P LTD Vs. UNITECH LIMITED
|
May 9, 2006 |
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S C AHUJA Vs. N D M C
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March 8, 2006 |
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S C BATRA Vs. UNION OF INDIA
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December 20, 2006 |
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S C DIKSHIT Vs. CHAIRMAN DDA
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July 21, 2006 |
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S C MEHTA Vs. AVIRAL KAUSHIK
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August 31, 2006 |
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S C MEHTA Vs. AVIRAL KAUSHIK
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December 13, 2006 |
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S C RASTOGI Vs. RENU KALRA
|
January 12, 2006 |
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S D TECHNICAL SERVICES PVT LTD Vs. D E S U
|
April 17, 2006 |
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S DILDAR HAIDER Vs. JAMIA MILIA ISLAMIA
|
August 18, 2006 |
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S HARMEET SINGH Vs. S DALIP SINGH
|
May 4, 2006 |
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S HARPREET SING CHAWLA Vs. CEAT LTD
|
September 15, 2006 |
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S J CHAUDHRI Vs. STATE OF DELHI
|
July 24, 2006 |
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S K AGGARWAL Vs. ORIENTAL INSURANCE CO LTD
|
March 6, 2006 |
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S K CONSTRUCTION CO Vs. DDA
|
February 15, 2006 |
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S K HARISON Vs. STATE OF DELHI
|
September 29, 2006 |
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S K MAHESHWARI Vs. BSES YAMUNA POWER LTD
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August 19, 2006 |
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S K MAHESHWARI Vs. BSES YAMUNA POWER LTD
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August 18, 2006 |
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S K MUTREJA Vs. UOI
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October 4, 2006 |
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S K SHARDA Vs. UOI
|
May 9, 2006 |
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S K SIKKA Vs. HINDUSTAN PAPERS CORPORATION LTD
|
February 7, 2006 |
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S K SONI Vs. UOI
|
November 16, 2006 |
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S L GUPTA Vs. MCD
|
May 11, 2006 |
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S M CHOPRA Vs. G P AHUJA
|
September 1, 2006 |
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S M JAIN MODERN SENIOR SECONDARY SCHOOL Vs. RAM DULARI DEVI
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July 12, 2006 |
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S M WAHI Vs. REETA WAHI
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May 1, 2006 |
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S MANJIT SINGH Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE
|
January 23, 2006 |
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S N JAIN Vs. REGISTRAR OF COMPANIES
|
May 9, 2006 |
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S N P PUNJ Vs. DY COMMISSIONER OF INCOME TAX
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November 22, 2006 |
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S OLIVER BERND FREIER GMBH AND CO Vs. KARNI ENTERPRISES
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October 31, 2006 |
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S P GOYAL Vs. DIRECTOR OF INCOME TAX INVESTIGATION GOVERNMENT OF INDIA
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January 2, 2006 |
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S R CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
April 18, 2006 |
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S R RANA Vs. DELHI SC ST OBC M H FINANANDDEV
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April 20, 2006 |
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S S JAIN SABHA Vs. GOVT OF NCT OF DELHI
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January 17, 2006 |
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S SRINIVASA RAO Vs. UNION OF INDIA
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November 6, 2006 |
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S.D.S. MONGIA Vs. CENTRAL BOARD OF DIRECT TAXES
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November 6, 2006 |
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SADA SINGH Vs. VISHWA MITTER ANAND
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August 1, 2006 |
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SADASHIVA RAJ PUROHIT Vs. UNION OF INDIA
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September 14, 2006 |
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SADASHIVA RAJ PUROHIT Vs. UNION OF INDIA
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September 20, 2006 |
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SADHU SINGH AND CO. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD.
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December 18, 2006 |
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SAEEDA SULTANA ARFEEN Vs. STATE
|
September 11, 2006 |
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SAFARI INTERNATIONAL Vs. SUBHASH GUPTA
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July 28, 2006 |
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SAGAR ENTERPRISES P LTD Vs. UNION OF INDIA
|
October 30, 2006 |
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SAGAR SINGH Vs. STATE GOVT OF NCT OF DELHI1
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May 16, 2006 |
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SAHARA INDIA FINANCIAL CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
October 17, 2006 |
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SAHARA INDIA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2006 |
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SAHIB SINGH Vs. LT GOVERNOR OF DELHI
|
October 4, 2006 |
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SAHIB SINGH Vs. THE LT. GOVERNOR OF DELHI AND ORS.
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October 14, 2006 |
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SAHNI SONS MANUFACTURING COMPANY Vs. CENTRAL GOVERNMENT
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February 28, 2006 |
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SAI BHAKTA SAMAJ Vs. DURGA PRASAD
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September 11, 2006 |
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SAI SEWA DAL Vs. UNION OF INDIA
|
October 5, 2006 |
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SAIN SINGH Vs. HARCOURT BUTLER SENIOR SECONDARY SCHOOL
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October 11, 2006 |
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SAJJAN KUMAR Vs. STATE OF DELHI
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July 3, 2006 |
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SAJJAN KUMAR Vs. D T C
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February 6, 2006 |
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SAJJAN LAL Vs. COMMISSIONER OF M C D
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March 14, 2006 |
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SAMAJ KAUR Vs. UNION OF INDIA
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August 31, 2006 |
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SAMAYDIN Vs. GAON SABHA VILLAGE MANDOLI
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August 29, 2006 |
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SAMPAT RAI Vs. REGISTRAR OF COMPANIES
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May 9, 2006 |
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SAMRAT BEHL Vs. GOVT OF NCT DELHI
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September 5, 2006 |
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SAMSUNG ELECTRONICS COMPANY LTD Vs. G CHOUDHARY
|
September 6, 2006 |
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SAMSUNG ELECTRONICS COMPANY LTD Vs. BHARAT BHUSHAN AHUJA
|
April 5, 2006 |
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SANDEEP Vs. PARMOD RANA
|
November 29, 2006 |
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SANDEEP INDUSTRIES Vs. COLLECTOR OF CUSTOMS
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November 9, 2006 |
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SANDEEP JAIN Vs. UNION OF INDIA
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March 31, 2006 |
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SANDEEP KHURANA Vs. DELHI TRANSCO LTD
|
November 17, 2006 |
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SANDEEP KUMAR Vs. UNION OF INDIA
|
July 13, 2006 |
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SANDEEP KUMAR Vs. COMMISSIONER OF POLICE
|
July 31, 2006 |
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SANDEEP VATS Vs. STATE OF DELHI
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September 20, 2006 |
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SANDHYA JAMWAL Vs. SUSHIL KUMAR BHATIA & ORS.
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October 17, 2006 |
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SANDHYA MUKHI Vs. ASHISH MUKHI
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November 13, 2006 |
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SANDVIK ASIA PVT LTD Vs. VARDHMAN PROMOTERS PVT LTD
|
August 21, 2006 |
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SANGEETA WAHI Vs. SHEKHAR PALIWAL
|
October 10, 2006 |
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SANJAY Vs. STATE OF DELHI
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November 6, 2006 |
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SANJAY Vs. STATE OF DELHI
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October 11, 2006 |
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SANJAY ALIAS NAGIN ALIAS SOHAN PAL Vs. STATE OF DELHI
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September 18, 2006 |
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SANJAY CHAHAL Vs. NARENDRA SINGH
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December 6, 2006 |
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SANJAY CHATURVEDI Vs. STATE OF DELHI
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September 26, 2006 |
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SANJAY DOGRA Vs. UNION OF INDIA
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July 28, 2006 |
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SANJAY GOEL AND OTHERS Vs. STATE (NCT OF DELHI) AND ANOTHER
|
July 17, 2006 |
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SANJAY KHANNA Vs. DIRECTOR GENERAL FOREGEIGN TRADE
|
February 22, 2006 |
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SANJAY KUMAR Vs. STATE OF DELHI
|
June 1, 2006 |
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SANJAY KUMAR Vs. DIRECTOR GENERAL OF POLICE
|
October 19, 2006 |
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SANJAY KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
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December 11, 2006 |
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SANJAY KUMAR SINGH Vs. UOI
|
February 21, 2006 |
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SANJAY MISHRA Vs. ASHWANI KUMAR GANDHI
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May 2, 2006 |
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SANJAY PURI Vs. RADHEY LAL
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August 21, 2006 |
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SANJAY THAKUR Vs. THE STATE (GOVT. OF NCT OF DELHI)
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May 8, 2006 |
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SANJEEV BANSAL Vs. OMAN INTERNATIONAL BANK SAOG
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August 7, 2006 |
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SANJEEV KUMAR Vs. DELHI COMMISSION FOR WOMEN
|
August 11, 2006 |
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SANJEEV KUMAR Vs. CONTAINER CORPORATION OF INDIA LTD
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November 2, 2006 |
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SANJEEV SHARMA Vs. GURDEEP SINGH
|
January 25, 2006 |
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SANJIV KUMAR Vs. RAMWA CHIT FUNDS P LTD
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May 4, 2006 |
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SANTOSH Vs. TEK CHAND
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July 31, 2006 |
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SANTOSH KUMAR Vs. UNION OF INDIA
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May 26, 2006 |
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SANTOSH KUMAR GARG Vs. UNION OF INDIA (UOI) THROUGH CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE AND THE COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2006 |
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SANTOSH KUMAR JAIN Vs. SHRIMANDIR DAS JAIN
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March 2, 2006 |
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SANTOSH SAPRA Vs. M C D
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November 16, 2006 |
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SANTOSH SEHGAL Vs. MURARI LAL SEHGAL
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May 12, 2006 |
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SAPAN PATRA Vs. THE STATE (NCT OF DELHI) & ORS.
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November 16, 2006 |
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SAPIENT CORPORATION PRIVATE LIMITED Vs. AMIT GOVIL
|
February 8, 2006 |
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SARABJIT GAMBHIR Vs. STATE OF DELHI
|
November 23, 2006 |
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SARABJIT RICK SINGH Vs. UNION OF INDIA
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December 20, 2006 |
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SARABJIT SINGH Vs. GURINDER SINGH SANDHU
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April 18, 2006 |
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SARASWATI CHATTERJEE Vs. STATE
|
March 13, 2006 |
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SARASWATI CONSTRUCTION COMPANY Vs. INDIAN OVERSEAS BANK
|
September 7, 2006 |
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SARAYA INDUSTRIES LTD Vs. HARGOBIND BAJAJ
|
January 16, 2006 |
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SARDAR KESAR SINGH Vs. SARDAR HARINDER PAL SINGH
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July 6, 2006 |
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SARDOOL SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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September 18, 2006 |
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SARITA SINHA Vs. DELHI DEVELOPMENT AUTHORITY AND ANOTHER
|
October 13, 2006 |
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SARLA AGGARWAL Vs. DIRECTOR OF EDUCATION
|
November 6, 2006 |
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SARLA KUMAR Vs. SREI INTERNATIONAL FINANCE LTD
|
June 1, 2006 |
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SARLA MITTAL Vs. FINANCIAL COMMISSIONER, DELHI
|
March 9, 2006 |
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SARLA RANI SHARMA Vs. ZEBRA INDUSTRIES
|
January 25, 2006 |
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SAROJ ARORA Vs. ESAB INDIA LTD
|
December 20, 2006 |
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SAROJ BALA Vs. DHANPATI DEVI
|
November 1, 2006 |
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SAROJ PRIYADARSHANI Vs. RANBIR SINGH
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August 23, 2006 |
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SARWAN KUMAR Vs. STATE
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January 9, 2006 |
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SATAYBIR SINGH Vs. D D A
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July 28, 2006 |
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SATINDER KUMAR Vs. PARVEEN KUMAR
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November 13, 2006 |
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SATINDER SINGH Vs. STATE OF DELHI
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December 18, 2006 |
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SATISH BAHL AND ANOTHER Vs. STATE AND ANOTHER
|
November 28, 2006 |
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SATISH CHANDRA SINGH Vs. UOI
|
May 11, 2006 |
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SATISH KUMAR BARGUJAR Vs. SUMAN CHAUHAN
|
September 4, 2006 |
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SATISH KUMAR BHARGAVA Vs. M S G T B HOSPITAL
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February 14, 2006 |
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SATISH KUMAR SINGH Vs. UOI
|
April 20, 2006 |
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SATISH NARANG Vs. PASUPATI FABRICS LTD
|
February 8, 2006 |
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SATISH NARANG AND CO. Vs. PASUPATI FABRICS LTD.
|
August 2, 2006 |
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SATISH PATHAK Vs. ZONAL MANAGER LIC OF INDIA
|
November 17, 2006 |
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SATISH RAHEJA Vs. PRAKASH WATI GUPTA
|
December 11, 2006 |
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SATLUG BHATTA CO Vs. UNION OF INDIA
|
November 9, 2006 |
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SATLUJ JAL VIDYUT NIGAM LTD Vs. JAI PRAKASH HYUNDAI CORSORTIUM
|
March 17, 2006 |
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SATNA POWER CO P LTD Vs. UNION OF INDIA
|
May 2, 2006 |
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SATNAM CHAND KOHLI Vs. ASHWINDER KUMAR
|
May 23, 2006 |
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SATNAM KAUR Vs. STATE
|
November 15, 2006 |
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SATPAL ARORA Vs. DISTRICT AND SESSIONS JUDGE
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March 27, 2006 |
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SATYA BHUSHAN KAURA Vs. VIJAYA MYNE
|
December 22, 2006 |
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SATYA PAL Vs. GOVT OF NCT OF DELHI
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July 26, 2006 |
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SATYA PRAKASH Vs. UNION OF INDIA
|
December 1, 2006 |
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SATYA PRAKASH GUPTA Vs. MODERN FOOD INDUSTRIES INDIA LTD
|
December 20, 2006 |
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SATYA VIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
October 19, 2006 |
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SATYANANDA RATH Vs. UOI
|
November 16, 2006 |
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SATYAVIR Vs. AIRPORTS AUTHORITY OF INDIA
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May 1, 2006 |
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SATYAWATI SHARMA Vs. INDIAN OVERSEAS BANK
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May 4, 2006 |
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SAUDAGAR SINGH Vs. STATE (N.C.T. OF DELHI) (DELHI)
|
December 7, 2006 |
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SAUMYA Vs. UNIVERSITY OF DELHI
|
August 28, 2006 |
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SAURABH EXPORTS Vs. BLAZE FINLEASE AND CREDITS PVT LTD
|
March 16, 2006 |
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SAVITRI SAHNI Vs. LT GOVERNOR NCT OF DELHI
|
May 15, 2006 |
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SAVITRI SHARMA Vs. SAVITRI SHARMA
|
March 7, 2006 |
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SAYYED MIRZADDIN ALIAS MIRZA Vs. STATE OF NCT DELHI
|
March 21, 2006 |
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SCICOM INFOTECH PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
August 25, 2006 |
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SCON FINANCIAL SERVICE P LTD Vs. S C KAURA
|
January 17, 2006 |
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SCOTCH WHISKY ASSOCIATION Vs. GOLDEN BOTTLING LIMITED
|
April 20, 2006 |
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SEA TRANSPORT CONSTRUCTORS LTD Vs. INDIAN FARMERS FERTILISER COOP LTD
|
September 4, 2006 |
|
SECRETARY D S S S B Vs. NEERAJ KUMAR
|
March 21, 2006 |
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SEEMA GUPTA Vs. GURU NANAK INSTITUTE OF MANAGEMENT
|
November 20, 2006 |
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SEPOY GURDEV SINGH Vs. UOI
|
February 2, 2006 |
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SEPOY RISHMUNI RAI Vs. DIRECTORATE GENERAL OF SUP TP (ST-20)
|
October 19, 2006 |
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SETH RAM LAL KHEMKA DHARAMSHALA TRUST (REGD ) Vs. BASHESHWAR LAL GOEL
|
August 28, 2006 |
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SETHI AUTO SERVICE STATION Vs. DELHI DEVLOPMENT AUTHORITY
|
February 6, 2006 |
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SEYO BAI Vs. UNION OF INDIA
|
November 16, 2006 |
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SGS INDIA PVT LTD Vs. PAWAN KAPOOR
|
September 22, 2006 |
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SH JASWANT SINGH Vs. UNION OF INDIA
|
May 11, 2006 |
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SH YOGENDER KUMAR VARMA Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
April 21, 2006 |
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SH. MOHINDER Vs. PRANAV SHEKHAR
|
October 30, 2006 |
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SH. VIVEKANAND SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
February 6, 2006 |
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SHAFIQUIDDIN Vs. STATE OF DELHI
|
July 5, 2006 |
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SHAIENDRA Vs. KANHIYALAL
|
August 26, 2006 |
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SHAKUNTALA DEVI Vs. RAM LAL
|
July 13, 2006 |
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SHAKUNTALA DEVI Vs. DALIP KUMAR
|
July 27, 2006 |
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SHAKUNTALA DEVI Vs. UNION OF INDIA
|
September 12, 2006 |
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SHAKUNTALA KATOCHI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 3, 2006 |
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SHAKUNTLA Vs. TAMANNA SPECIAL SCHOOL
|
April 26, 2006 |
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SHAKUNTLA GUPTA Vs. VIMLA GUPTA
|
February 23, 2006 |
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SHAM DYERS Vs. BIJENDER SHARMA
|
October 10, 2006 |
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SHAM SUNDER Vs. MUNICIPAL CORPORATION OF DELHI
|
September 20, 2006 |
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SHAMIM Vs. STATE OF DELHI
|
October 19, 2006 |
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SHAMMI CHAWLA Vs. UNION OF INDIA
|
December 13, 2006 |
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SHAMSHER SINGH Vs. UNION OF INDIA
|
May 17, 2006 |
|
SHANKAR LAL Vs. STATE OF NCT DELHI
|
October 17, 2006 |
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SHANKAR TIMBER INDUSTRIES Vs. UNION OF INDIA
|
March 13, 2006 |
|
Shanta Bhagati Vs. Delhi Development Authority
|
January 18, 2006 |
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SHANTI DEVI Vs. RAMESH KUMAR GUPTA
|
March 21, 2006 |
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SHANTI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
December 14, 2006 |
|
SHANTI DEVI SHARMA Vs. COMMISSIONER OF POLICE
|
July 13, 2006 |
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SHANTI KIRAN INDIA PVT LTD Vs. INDRAPRASTHA SEHAKARI BANK LTD
|
May 24, 2006 |
|
SHANTI RANI Vs. PRESIDING OFFICER
|
November 21, 2006 |
|
SHARAFAT HUSSAIN Vs. GURPAL SINGH
|
July 18, 2006 |
|
SHARDINDU Vs. UNION OF INDIA
|
May 19, 2006 |
|
SHARON SOLUTION INDIA PVT LTD Vs. ERICSSON INDIA PVT LTD
|
July 10, 2006 |
|
SHARP MENTHOL INDIA LTD Vs. UNION OF INDIA
|
November 14, 2006 |
|
SHASHI BALA Vs. THE STATE OF NCT
|
June 11, 2006 |
|
SHASHI GOYAL Vs. UOI
|
August 7, 2006 |
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SHASHI ROY Vs. ARCHANA CHOPRA
|
August 21, 2006 |
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SHASHI SHEKHAR TYAGI Vs. STATE OF DELHI
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November 28, 2006 |
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SHAW WALLACE BREWERIES LTD Vs. HIM NEEL BREWERIES LTD
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September 8, 2006 |
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SHEEL AGRO OILS PVT LTD Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE
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April 28, 2006 |
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SHEEL POLYPACKS Vs. SANGLI BANK LIMITED
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October 10, 2006 |
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SHEELA WATI Vs. REGISTRAR COOPERATIVE SOCIETITES
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September 7, 2006 |
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SHEESH RAM SAINI Vs. STATE NCT OF DELHI
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June 26, 2006 |
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SHEETAL P SINGH Vs. STATE
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April 27, 2006 |
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SHEHZAD Vs. STATE NCT OF DELHI
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September 14, 2006 |
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SHEIKH FALSAR Vs. STATE
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January 13, 2006 |
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SHELL FIN INVEST PVT LTD Vs. AAIFR
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October 4, 2006 |
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SHEO RAJ SINGH Vs. DELHI TRANSPORT CORPN
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September 1, 2006 |
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SHER SINGH Vs. UNION OF INDIA
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March 7, 2006 |
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SHER SINGH Vs. UNION OF INDIA
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April 27, 2006 |
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SHIKSHA BHARATI EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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March 23, 2006 |
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SHIV CHAND KUMAR Vs. N B C C LTD
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December 20, 2006 |
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SHIV CHARAN DASS Vs. SARDAR MEHAR SINGH
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August 23, 2006 |
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SHIV DAYAL SHAH Vs. STATE OF NCT OF DELHI
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October 6, 2006 |
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SHIV DHAN SINGH Vs. UNION OF INDIA
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May 11, 2006 |
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SHIV KISHAN AGGARWAL Vs. KAMLA DEVI AGGARWAL
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July 4, 2006 |
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SHIV KUMAR GUPTA Vs. STATE OF DELHI
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June 1, 2006 |
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SHIV KUMAR SHARMA Vs. SANTOSH KUMARI
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August 28, 2006 |
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SHIV PRATAP SEONI Vs. UNION OF INDIA
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October 16, 2006 |
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SHIV RAJ SHARMA Vs. PRESIDING OFFICER DELHI SCHOOL TRIBUNAL
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August 4, 2006 |
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SHIVA GASES Vs. COMMISSIONER OF INCOME TAX NEW DELHI
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September 22, 2006 |
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SHIVAAI INDUSTRIES P LTD Vs. RITES LTD
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February 27, 2006 |
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SHIVANGI KIRTI Vs. YOGESH SINGH
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August 28, 2006 |
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SHOBHA ANIL GOYAL Vs. UNION OF INDIA
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March 1, 2006 |
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SHOBHIT SINHA Vs. INDIAN INSTITUTE OF TECHNOLOGY
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September 27, 2006 |
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SHOES N SHAPES Vs. J K TRADERS
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October 10, 2006 |
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SHONKH TECHNOLOGIES LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
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December 20, 2006 |
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SHOREY LAL Vs. URMILA DEVI
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August 25, 2006 |
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SHREE DIGVIJAY CEMENT CO LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
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March 13, 2006 |
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SHREE DIGVIJAY CEMENT CO LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
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March 17, 2006 |
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SHREE DIGVIJAY CEMENT CO. LTD. Vs. JAMMU AND KASHMIR BANK LTD.
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March 8, 2006 |
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SHREEYANS EDUCATIONAL SOCIETY Vs. SECRETARY EDUCATION
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May 4, 2006 |
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SHRI IKLASH HUSSAIN Vs. DELHI TRANSPORT CORPORATION
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October 18, 2006 |
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SHRI MASHKOOR AHMAD Vs. UNION OF INDIA (UOI) AND ORS.
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June 11, 2006 |
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SHRI RAM LEELA SAMITI Vs. DDA
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September 20, 2006 |
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SHRI VIKRAM SINGH Vs. COMMISSIONER OF CUSTOMS
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October 17, 2006 |
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SHRIDHAR SHARMA Vs. M C D
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May 16, 2006 |
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SHRIMATI SUMEDHA NAGPAL Vs. GAURAV NAGPAL
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May 5, 2006 |
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SHRIRAM PISTONS AND RINGS LTD Vs. BUCKEYE MACHINES P LTD
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October 19, 2006 |
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SHUKARAN DEVI Vs. OM PRAKASH JAIN
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August 22, 2006 |
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SHYAM GOPAL CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION
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November 7, 2006 |
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SHYAM LAL COLLEGE Vs. VICE CHANCELLOR DELHI UNIVERSITY
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May 16, 2006 |
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SHYAM LAL PAL Vs. PO LABOUR COURT FIRST
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March 17, 2006 |
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SHYAM LAL PAL Vs. PO LABOUR COURT NO 1
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January 17, 2006 |
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SHYAM SINGH Vs. UNION OF INDIA
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March 17, 2006 |
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SHYAM SUNDER DANIA Vs. J D KAPOOR
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December 18, 2006 |
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SHYAM SUNDER DANIA Vs. J D KAPOOR
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December 6, 2006 |
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SIDDHARTH NAGPAL Vs. UNION OF INDIA
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November 29, 2006 |
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SIDDIQUE Vs. NARCOTICS CONTROL BUREAU
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December 12, 2006 |
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SIDHU SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD
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September 12, 2006 |
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SIGNALMAN TEJPAL Vs. UNION OF INDIA
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November 16, 2006 |
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SILK AND TEXTILES MERCANTILE TRADERS ASSN Vs. GOVT OF NCT OF DELHI
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October 19, 2006 |
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SIMI KATYAL Vs. RAM PYARI BATRA
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October 5, 2006 |
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SIMKA SCHOOLS PVT LTD Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
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October 10, 2006 |
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SIMLA DEVI Vs. BSES RAJDHANI POWER LTD
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September 25, 2006 |
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SIMRAN AUTOMOBILES PVT LTD Vs. HERO HONDA MOTORS LIMITED
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January 3, 2006 |
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SINGH BUILDERS SYNDICATE Vs. UNION OF INDIA
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March 27, 2006 |
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SINIA KHURANA Vs. STATE OF DELHI
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July 26, 2006 |
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SIR SHANKAR LALL FOUNDATION Vs. COMMISSIONER OF WEALTH TAX
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July 7, 2006 |
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SIS RAM Vs. LALLU
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September 29, 2006 |
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SIS RAM Vs. LALLU SINGH
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May 9, 2006 |
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SITAMARHI CENTRAL COOPERATIVE BANK Vs. DELHI CLOTH AND GENERAL MILLS
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August 28, 2006 |
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SIVA APPARELS (I)(P) LTD. Vs. UNION OF INDIA
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March 9, 2006 |
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SK NANDA Vs. UNION OF INDIA
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April 26, 2006 |
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SKIPPER PROPERTIES P LTD Vs. BSES RAJDHANI POWER LTD
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August 18, 2006 |
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SKOL BREWERIES LTD Vs. HIM NEEL BREWERIES LTD
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September 8, 2006 |
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SMC POWER GENERATION LTD Vs. UNION OF INDIA
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April 5, 2006 |
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SMT. BIMLA DEVI Vs. NEW INDIA ASSURANCE CO. LTD.
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March 23, 2006 |
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SMT. INDU CHOPRA Vs. UNION OF INDIA & ORS.
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November 21, 2006 |
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SMT. MURTI DEVI Vs. UNION OF INDIA (UOI) AND ORS.
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October 19, 2006 |
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SMT. SANTOSH DHAWAN Vs. DELHI DEVELOPMENT AUTHORITY
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October 6, 2006 |
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SMT. SHEELA GEHLOT Vs. SMT. SONU KOCHAR AND ORS.
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November 3, 2006 |
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SNEHLATA AGGARWAL Vs. STATE OF DELHI
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May 25, 2006 |
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SOBARAN SINGH Vs. STATE GOVT OF NCT OF DELHI
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November 8, 2006 |
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SOCIETE DES PRODUCTS NESTLE S A Vs. ESSAR INDUSTRIES
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September 4, 2006 |
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SOCIETY FOR EMPLOYMNET AND CAREER COUNSELLING Vs. CHAIRMAN DDA
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April 17, 2006 |
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SOLIL CHATTERJEE Vs. SONJOY CHATTERJEE
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March 9, 2006 |
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SONA SPICES PVT LTD Vs. SOONGACHI TEA INDUSTRIES PVT LTD
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November 1, 2006 |
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SONA WIRES P LTD Vs. HEM CHAND JAIN
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April 27, 2006 |
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SONAL FOODS PRODUCTS Vs. STATE OF DELHI
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November 17, 2006 |
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SONU JAIN Vs. ROHIT GARG
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January 12, 2006 |
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SONY INDIA (P) LTD. Vs. CENTRAL BOARD OF DIRECT TAXES
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October 16, 2006 |
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SONY INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX
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June 2, 2006 |
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SOUTH DELHI CLUB LTD Vs. M C D
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September 13, 2006 |
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SPAN INDIA PVT LTD Vs. RAM SUNDER
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October 5, 2006 |
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SPARROW AGRO FOREST LTD Vs. BABY NJASMEET KAUR
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August 18, 2006 |
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SPARROW AGRO FOREST LTD Vs. BABY JASMEET KAUR
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August 28, 2006 |
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STANDARD CHARTERED BANK Vs. H B IMPEX PVT LTD
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July 31, 2006 |
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STANDARD CHARTERED BANK Vs. YOGESH SHARMA
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September 22, 2006 |
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STANDARD CHARTERED BANK Vs. PURE DRINKS LTD
|
November 24, 2006 |
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STANDARD CHARTERED BANK Vs. VIPIN KUMAR GUPTA
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December 8, 2006 |
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STANDING CONFERENCE OF PUBLIC ENTERPRISES Vs. GOVERNMENT OF NCT OF DELHI
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November 10, 2006 |
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STAR INDIA (P) LTD. Vs. ASIANET SATELLITE COMMUNICATIONS (P) LTD.
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May 17, 2006 |
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STAR INDIA PVT LTD Vs. ASIANET SATELLITE COMMUNICATIONS
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May 9, 2006 |
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STATE Vs. RAVIKANT SHARMA
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May 23, 2006 |
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State Vs. Atbir
|
January 13, 2006 |
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STATE Vs. SURENDER KUMAR
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March 1, 2006 |
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STATE Vs. ASHOK KUMAR & ORS.
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October 16, 2006 |
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STATE Vs. PARMANANP MALHOTRA
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January 4, 2006 |
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STATE Vs. ASHIF KHAN @ KALU
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May 16, 2006 |
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STATE Vs. VIKRAM CHHABRA
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July 10, 2006 |
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STATE Vs. SRI RAM
|
March 17, 2006 |
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STATE (GOVT OF DELHI) Vs. YAD RAM
|
October 10, 2006 |
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STATE BANK OF INDIA Vs. MAN MOHAN SHARMA
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December 13, 2006 |
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STATE BANK OF INDIA Vs. GLAVKOSMOS
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May 15, 2006 |
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STATE CBI Vs. RANJEET SINGH
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March 1, 2006 |
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STATE DELHI ADMINISTRATION Vs. VIJAY CHAUDHARI
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November 1, 2006 |
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STATE DELHI ADMINISTRATION Vs. MAHINDER SINGH
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November 22, 2006 |
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STATE DELHI ADMN Vs. MOHAN SINGH
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July 21, 2006 |
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STATE DELHI ADMN Vs. SRI RAM ALIAS THAKEDAR
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March 6, 2006 |
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STATE DELHIADMINISTRATION Vs. KULDEEP KAUR
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April 24, 2006 |
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STATE FARM CORPORATION OF INDIA LIMITED Vs. REGIONAL LABOUR COMMISSIONER
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October 12, 2006 |
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STATE FARM CORPORATION OF INDIA LTD Vs. REGIONAL LABOUR COMMISSIONER
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October 21, 2006 |
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STATE GOVERNMENT OF NCT OF DELHI Vs. ANIL KHETRAPAL
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May 15, 2006 |
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STATE OF DELHI Vs. RAM GOPAL RESPONDENT
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May 12, 2006 |
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STATE OF DELHI Vs. VIRESHWAR TYAGI
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May 16, 2006 |
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STATE OF DELHI Vs. RAJINDER
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May 25, 2006 |
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STATE OF DELHI Vs. MOHD AKRAM
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April 24, 2006 |
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STATE OF DELHI Vs. MOHD AKHTAR
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March 27, 2006 |
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STATE OF DELHI Vs. SIDHARTHA VASHISHT ALIAS MANU
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February 18, 2006 |
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STATE OF DELHI Vs. MOHD SHEIKH NOOR HUSSAIN
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October 10, 2006 |
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STATE OF DELHI Vs. SANTOSH KUMAR SINGH
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October 17, 2006 |
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STATE OF DELHI Vs. SANJAY VERMA
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October 17, 2006 |
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STATE OF DELHI Vs. SANTOSH KUMAR SINGH
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October 30, 2006 |
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STATE OF DELHI Vs. KISHAN PAL
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July 15, 2006 |
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STATE OF DELHI Vs. BAL KISHAN ALIAS BALI
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June 2, 2006 |
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STATE OF DELHI Vs. SUSHIL KUMAR
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August 1, 2006 |
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STATE OF DELHI Vs. BRIJ KISHORE
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July 21, 2006 |
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STATE OF DELHI Vs. MOHD HUSSAIN
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August 4, 2006 |
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STATE OF DELHI Vs. VIJENDRA SINGH
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August 25, 2006 |
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STATE OF DELHI Vs. RAMESH CHAND VERMA
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August 29, 2006 |
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STATE OF DELHI Vs. JAGDISH SINGH
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August 25, 2006 |
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STATE OF DELHI Vs. HORI LAL
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August 30, 2006 |
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STATE OF DELHI Vs. DEVI LAL
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December 8, 2006 |
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STATE OF DELHI Vs. SIDHARTHA VASHISHT
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December 18, 2006 |
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STATE OF DELHI Vs. SIDHARTHA VASHISHT
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December 20, 2006 |
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STATE OF DELHI ADMN Vs. UDHAM SINGH
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September 12, 2006 |
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STATE OF DELHI ADMN Vs. RAM ALIAS THAKEDAR
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May 6, 2006 |
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STATE OF HARYANA Vs. UNION OF INDIA
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April 27, 2006 |
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STATE TRADING CORPORATION OF INDIA Vs. EMIRATES TRADING AGENCY
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February 23, 2006 |
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STATE TRADING CORPORATION OF INDIA LTD Vs. RAHURI SAHAKARI SAKHAR KARKHANA LTD
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March 16, 2006 |
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STERLITE INDUSTRIES INDIA LIMITED Vs. DEPARTMENT OF TELECOMMUNICATIONS
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July 3, 2006 |
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SU KAM POWER SYSTEMS LTD Vs. YOG SYSTEMS INDIA LTD
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August 29, 2006 |
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SUBE ATTRI Vs. MCD
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February 23, 2006 |
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SUBHAN ALI Vs. STATE NCT OF DELHI
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November 27, 2006 |
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SUBHASH AND CO Vs. DELHI DEVELOPMENT AUTHORITY
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September 13, 2006 |
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SUBHASH BEHARI LAL Vs. UNION OF INDIA
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February 23, 2006 |
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SUBHASH CHAND Vs. MCD
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May 1, 2006 |
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SUBHASH CHAND BARJATYA Vs. STATE OF DELHI
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July 6, 2006 |
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SUBHASH CHAND GUPTA Vs. STATE OF DELHI
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December 4, 2006 |
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SUBHASH CHANDER Vs. M C D
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August 18, 2006 |
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SUBHASH CHANDER KATHURIA Vs. UMED SINGH
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January 24, 2006 |
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SUBHASH CHANDER KHANNA Vs. UNION OF INDIA
|
March 13, 2006 |
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SUBHASH CHANDRA KATHURIA Vs. UMED SINGH
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March 24, 2006 |
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SUDERSHAN K CHOPRA Vs. STATE
|
February 8, 2006 |
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SUDERSHAN KUMAR Vs. J C MAKHIJA ASSISTANT DIRECTOR, DELHI
|
October 3, 2006 |
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SUDERSHAN SINHA Vs. KULDEEP SINGH
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September 22, 2006 |
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SUDHA GUPTA Vs. AMIT BANSAL
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July 4, 2006 |
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SUDHANSHU SHEKHAR SINHA Vs. SUMIRA SINHA
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October 9, 2006 |
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SUDHIN SARKAR Vs. UNION OF INDIA
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February 23, 2006 |
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SUDHIR BHATIA Vs. MIDAS HYGIENE INDUSTRIES PVT. LTD
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August 21, 2006 |
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Sudhir Chandra Jain Vs. State of Haryana
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January 20, 2006 |
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SUDHIR DUBEY Vs. RASHMI HANS
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April 25, 2006 |
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SUDHIR KUMAR GUPTA Vs. INDER CHAND JAIN
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April 28, 2006 |
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SUDHIR KUMAR GUPTA Vs. INDER CHAND JAIN
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February 24, 2006 |
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SUGENDRA PASWAN Vs. NATIONAL BUILDINGS CONSTRUCTIONS CORPORATION
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August 1, 2006 |
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SUJATA JUNEJA Vs. SUDHIR JUNEJA
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August 24, 2006 |
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SUKH RAM Vs. ACIT
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June 2, 2006 |
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SUKHBIR SINGH Vs. INTERNATIONAL AMUSEMENT LIMITED
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October 12, 2006 |
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SUKHBIR SINGH Vs. DAYA SHANKAR
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July 12, 2006 |
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SUKHBIR SINGH TYAGI Vs. LT GOVERNOR
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May 11, 2006 |
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SUKHDEV KUMAR Vs. STATE
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July 12, 2006 |
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SULTAN SINGH Vs. DTC
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April 24, 2006 |
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SUMAN AGGARWAL Vs. UNION OF INDIA
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December 1, 2006 |
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SUMAN DEEP KAUR Vs. STATE (NCT OF DELHI) AND ANOTHER
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November 28, 2006 |
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SUMAN MALHOTRA Vs. MUKESH MALHOTRA
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October 10, 2006 |
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SUMAN SEHGAL Vs. UNION OF INDIA
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April 18, 2006 |
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SUMAT PRASAD AND SONS Vs. HEADSTART ADVERTISING AND MARKETING PVT LTD
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October 12, 2006 |
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SUMAY SINGH Vs. STATE OF DELHI
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March 14, 2006 |
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SUMER SINGH Vs. DELHI TRANSPORT CORPORATION
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November 6, 2006 |
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SUMIDA INTERNATIONAL PVT LTD. & ORS. Vs. RAMA VISION LIMITED
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July 10, 2006 |
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SUMIT ARORA Vs. STATE OF DELHI
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May 16, 2006 |
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SUMIT GAHLOT Vs. D D A
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March 27, 2006 |
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SUMUKH SHARMA Vs. D D A
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April 26, 2006 |
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SUN ALUMINIUM CORPN Vs. INDIAN SULPHACID INDUSTRIES LIMITED
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May 11, 2006 |
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SUNANDA MITTAL Vs. KOTAK MOHINDRA BANK LTD
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July 12, 2006 |
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SUNDARI H NAVANI Vs. M C D
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November 13, 2006 |
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SUNEET VARMA DESIGN PVT LTD Vs. JAS KIRAT SINGH NARULA
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November 2, 2006 |
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SUNI MANOJ MATHEW Vs. BSES RAJDHANI
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January 3, 2006 |
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SUNIL GULATI AND JOGINDER PAL SINGH @ JAGMOHAN SINGH Vs. R.K. VOHRA
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December 20, 2006 |
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SUNIL KUMAR Vs. DELHI STATE MINERAL DEVELOPMENT CORPORATION
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January 20, 2006 |
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SUNIL KUMAR Vs. N C T OF DELHI
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February 23, 2006 |
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SUNIT KAKKAR Vs. STATE
|
May 8, 2006 |
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SUNITA Vs. VIR SINGH
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January 17, 2006 |
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SUNITA Vs. JEEVAN LAL
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October 19, 2006 |
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SUNITA DEVI Vs. AJAY VIKRAM SINGH
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May 11, 2006 |
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SUNITA KUMARI Vs. UOI
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March 24, 2006 |
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SUNITA RANI Vs. DELHI DEVELOPMENT AUTHORITY
|
September 4, 2006 |
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SUNITA SHAIL NARIAN Vs. REVENUE SECRETARY
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April 27, 2006 |
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SUNITA YADAV Vs. MUNICIPAL CORPORATION OF DELHI
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March 14, 2006 |
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SUNNAREN SEAWAYS INC. Vs. THE METALS AND SCRAP TRADING CORPORATION LTD.
|
September 20, 2006 |
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SUPER CASSETTES INDUSTRIES LTD Vs. PEOPLE INFOCOM PVT LTD
|
January 12, 2006 |
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SUPER CASSETTES INDUSTRIES LTD Vs. CHANDA CASSETTES PVT LTD
|
September 1, 2006 |
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SUPER CASSETTES PVT. LTD Vs. GOVT. OF NCT OF DELHI
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July 27, 2006 |
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SUPER FINE MEAT SUPPLIERS Vs. BHARAT HOTELS LTD
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March 29, 2006 |
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SUPER SEALS INDIA LIMITED Vs. SOS AUTOMOTIVE COMPONENTS P LTD
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January 20, 2006 |
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SUPERNAL CORRUGATION I LTD Vs. SANGRIA RESTAURANTS
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February 7, 2006 |
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SUPPLIERS NEW DELHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER NEW DELHI
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September 4, 2006 |
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SUPREME COURT BAR ASSOC M S C Vs. CENTRAL REGISTRAR OF COOPE SOC
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October 6, 2006 |
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SUPREME TELECOMMUNICATION LTD Vs. RPG TRANSMISSION LTD
|
May 25, 2006 |
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SUPREME TELECOMMUNICATIONS LTD Vs. EAST WEST MOVERS PVT LTD
|
October 10, 2006 |
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SURAJ BHAN Vs. UNION OF INDIA
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October 16, 2006 |
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SURAJ PRAKASH Vs. STATE OF DELHI
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November 7, 2006 |
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SUREN INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS AND ORS.
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October 17, 2006 |
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SURENDER KUMAR @ BILLU AND ORS Vs. STATE
|
March 9, 2006 |
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SURENDER KUMAR SOOD Vs. M C D
|
February 6, 2006 |
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SURESH Vs. STATE
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December 2, 2006 |
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SURESH CHAND Vs. DELHI TRANSPORT CORPORATION
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November 22, 2006 |
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SURESH GOEL Vs. M C D
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September 6, 2006 |
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SURESH GUPTA Vs. GOVT OF NCT OF DELHI
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October 30, 2006 |
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SURESH GUPTA Vs. GOVERNMENT OF NCT OF DELHI
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October 31, 2006 |
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SURESH JINDAL Vs. BSES RAJDHANI POWER LTD
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February 20, 2006 |
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SURESH KUMAR Vs. LT GOVERNOR
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February 27, 2006 |
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SURESH KUMAR GARG Vs. STATE OF DELHI
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July 14, 2006 |
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SURESH KUMAR JAIN Vs. LT GOVERNOR
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August 7, 2006 |
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SURESH KUMAR MUNJAL Vs. BSES RAJDHANI POWER LTD
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July 20, 2006 |
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SURESH YADAV IN JC Vs. STATE
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March 9, 2006 |
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SURINDER Vs. STATE OF DELHI
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October 4, 2006 |
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SURINDER KUMAR ARORA Vs. STATE
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January 12, 2006 |
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SURINDER KUMAR BOVEJA Vs. COMMISSIONER OF WELTH TAX
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May 2, 2006 |
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SURINDER PAL KAPOOR Vs. J K WOOLEN INDUSTRIES
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November 21, 2006 |
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SURINDER PAL SINGH Vs. HPCL
|
October 10, 2006 |
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SURINDER SINGH Vs. UNION OF INDIA
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November 18, 2006 |
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SURJIT SINGH Vs. KUMAR PAHILAJ
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April 21, 2006 |
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SURJO DEVI Vs. UNION OF INDIA
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April 27, 2006 |
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SURJO DEVI Vs. UNION OF INDIA
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March 31, 2006 |
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SURVIR ENTERPRISES PVT LTD Vs. MAHARASHTRA STATE COOPERATIVE
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February 17, 2006 |
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SURYA DOMESTIC APPLIANCES Vs. UNION OF INDIA
|
May 8, 2006 |
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SURYA PHARMACEUTICALS LTD Vs. COMMISSIONER OF INCOME TAX
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May 19, 2006 |
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SUSHIL KUMAR Vs. UNION OF INDIA
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December 20, 2006 |
|
SUSHIL KUMAR Vs. STATE
|
August 1, 2006 |
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SUSHIL KUMAR MODI Vs. MOHAN GURUSWAMY
|
July 24, 2006 |
|
SUSHIL KUMAR NAGAR S/O SHRI JAGBIR SINGH Vs. STATE
|
December 11, 2006 |
|
SUSHIL KUMAR RAJPUT Vs. DIRECTOR OF EDUCATION AND ORS.
|
November 24, 2006 |
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SUSHIL KUMAR UPPAL Vs. SHANKAR P JETHANI
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November 21, 2006 |
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SUSHIL PURI & ORS. Vs. JAI GOPAL & ORS.
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November 10, 2006 |
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SUSHIL SURI Vs. STATE
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October 13, 2006 |
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SUSHIL SURI Vs. STATE
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October 25, 2006 |
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SUSHIL SURI Vs. STATE
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May 3, 2006 |
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SUSHIL SURI Vs. STATE
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November 6, 2006 |
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SUSHILKUMAR DEORAH Vs. STATE
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February 1, 2006 |
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SUSHMA MADAN Vs. DELHI TRANSPORT CORPORATION
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January 17, 2006 |
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SWAMY GOVERDHAN RANGACHARIJI MAHARAJ Vs. UNION OF INDIA
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September 15, 2006 |
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SWAPNIL CHANDERMOHAN VOHRA Vs. STATE OF DELHI
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July 14, 2006 |
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SWARAN LATA Vs. P P SHARMA
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November 18, 2006 |
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SWIFT FREIGHT MOOVERS Vs. LASO EXPORTS PVT LTD
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March 14, 2006 |
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SWINDER GILL Vs. DELHI TRANSPORT CORPORATION
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November 27, 2006 |
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SYNDICATE BANK Vs. SANJAY KAPOOR
|
September 19, 2006 |
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SYNDICATE BANK Vs. A K GARG
|
August 1, 2006 |
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SYNDICATE BANK Vs. GHANSHYAM MADHUKAR
|
August 1, 2006 |
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SYNDICATE BANK Vs. GENERAL SALES AND EXPORTS
|
May 25, 2006 |
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SYNDICATE BANK ZONAL OFFICE Vs. SANJAY KAPOOR
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November 3, 2006 |
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SYNDICATE OF THE PRESS OF THE UNIVERSITY OF CAMBRIDGE Vs. IQBAL SINGH
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February 28, 2006 |
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T J O BRIEN Vs. UNIVERSITY OF DELHI
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April 18, 2006 |
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T P OBEROI Vs. DELHI DEVELOPMENT AUTHORITY
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August 7, 2006 |
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T R ANAND Vs. RAMESH KUMARI
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December 12, 2006 |
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T R BALASUBRAMANIAN Vs. SHRIRAM SCIENTIFIC AND INDUSTRIAL RESEARCH
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April 28, 2006 |
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T R Gupta Vs. National Hydroelectric Corporation Ltd
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January 3, 2006 |
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T R V ELECTRONICS CO PVT LTD Vs. M G ELECTRONICS LTD
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February 26, 2006 |
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TAIPACK LIMITED Vs. RAM KISHORE and SONS
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January 17, 2006 |
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TAJINDER SINGH Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA
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December 12, 2006 |
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TANIYA CIVIL PROJECTS P LTD Vs. STATE BANK OF BIKANER AND JAIPUR
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May 1, 2006 |
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TAPASH DATT Vs. CHAIRMAN INDIAN OIL CORPORATIO
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November 13, 2006 |
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TARA Vs. GOVERNMENT OF NCT OF DELHI
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October 4, 2006 |
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TARA CHAND Vs. DULI CHAND
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September 6, 2006 |
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TARA CHAND Vs. GOVT OF NCT OF DELHI
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August 28, 2006 |
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TARACHAND JAIN Vs. SAROJ GUPTA
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May 25, 2006 |
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TARAMOTIHAR Vs. SATYAWATI SHARMA
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September 14, 2006 |
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TARIFF SINGH DABAS Vs. FINANCIAL COMMISSIONER
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April 17, 2006 |
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TARKESHWAR YADAV Vs. SANTOSH YADAV
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December 6, 2006 |
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TARRU Vs. E S I C
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May 22, 2006 |
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TARSEM KUMAR GARG Vs. D D A
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March 24, 2006 |
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TARUN OFFSET PRINTERS Vs. UNION OF INDIA
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October 16, 2006 |
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TATA FINANCE Vs. SUDHIR KUMAR SHARMA
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January 9, 2006 |
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TATA SONS LTD Vs. BALBIR VOHRA
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January 25, 2006 |
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TECHMAN POWER SERVICES Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION
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February 8, 2006 |
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TECHNOFAB ENGINEERING LTD Vs. NUCHEM WEIR INDIA LTD
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December 15, 2006 |
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TECHSPAN INDIA PRIVATE LIMITED Vs. INCOME TAX OFFICER WARD NEW DELHI
|
February 24, 2006 |
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TEJ PAL GIRVER SINGH Vs. GOPAL NARAIN AND SONS
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August 28, 2006 |
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TEJ SHOE EXPORTERS P LTD Vs. AIR INDIA
|
October 19, 2006 |
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TEJINDER KAUR Vs. UOI
|
March 13, 2006 |
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TELECOM EXECUTIVES ASSOCIATION OF MTNL Vs. UNION OF INDIA
|
September 25, 2006 |
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TELECOMMUNICATIONS CONSULTANTS Vs. MANGLA PRASAD
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October 13, 2006 |
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TELECOMMUNICATIONS CONSULTANTS INDIA LTD. Vs. TCIL BELLSOUTH LTD.
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September 5, 2006 |
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TERSAM RAJ BHAU PETITIONER Vs. RAJENDER KAUR
|
November 22, 2006 |
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TEXMACO LTD Vs. POORAN CHAND
|
November 13, 2006 |
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TEXMACO LTD. Vs. STATE TRADING CORPORATION OF INDIA
|
May 5, 2006 |
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THE MANAGEMENT OF M/S. G.G. FASHION & ORS. Vs. SMT. JAYANTI NAGI
|
April 25, 2006 |
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THE MANAGING COMMITTEE VIDYA BHAWAN MAHAVIDYALAYA (SECONDARY SCHOOL) Vs. DIRECTORATE OF EDUCATION
|
March 9, 2006 |
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THERMOSPARES INDIA Vs. B H E L
|
May 26, 2006 |
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THERMOSPARES INDIA Vs. B H E L
|
June 26, 2006 |
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THIRANI CHEMICALS LTD Vs. DY COMMISSIONER OF INCOME TAX
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February 24, 2006 |
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THOMAS COOK INDIA LIMITED Vs. HOTEL IMPERIAL
|
January 9, 2006 |
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THOMAS COOK INDIA LIMITED Vs. HOTEL IMPERIAL
|
January 19, 2006 |
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TIKA RAM Vs. UOI
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April 17, 2006 |
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TILAK KUMAR Vs. SH SHAM LAL KAPUR
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May 25, 2006 |
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TIMES PUBLISHING HOUSE LIMITED Vs. ASSISTANT REGISTRAR OF TRADE MARKS
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December 14, 2006 |
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TIRATH RAM SHAH HOSPITAL Vs. V KUMAR
|
November 3, 2006 |
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TIRLOKI NATH Vs. DHARAM PAUL ARORA
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March 7, 2006 |
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TITAN INDUSTRIES LIMITED Vs. KISHAN LAL
|
December 4, 2006 |
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TITANIUM TANTALUM PRODUCTS LTD Vs. SHRIRAM ALKALI AND CHEMICALS
|
May 11, 2006 |
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TOSH AND SONS INDIA LTD Vs. KHANNA
|
April 20, 2006 |
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TOSHIBA CORPORATION Vs. I T C LTD
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July 3, 2006 |
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TRADING ENGINEERS INTERNATIONAL PVT LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION HUDCO
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August 22, 2006 |
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TRIDENT PROJECTS Vs. K R DONGRE
|
September 5, 2006 |
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TRILOCHAN SINGH Vs. M C D
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March 10, 2006 |
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TRIMURTI FRAGRANCES (P) LTD Vs. GOVERNMENT OF NCT OF DELHI
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April 28, 2006 |
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TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. OIL AND NATURAL GAS CORPN LTD
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March 29, 2006 |
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TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. TEJINDER KAUR GONA
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May 25, 2006 |
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TRIVENI ENGINEERING INDUSTRIES LTD. Vs. DASUYA CO
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January 20, 2006 |
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TRIVENI OIL FIELD SERVICE LTD Vs. OIL AND NATURAL GAS COMMISSION
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January 13, 2006 |
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TRUE FAB PVT LTD Vs. STEEL MONGERS INDIA PVT LTD
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May 25, 2006 |
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TUKI RAM Vs. UOI
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February 23, 2006 |
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TULE RAM Vs. UNION OF INDIA
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November 30, 2006 |
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Tuli Offset Printers Pvt Limited Vs. North Delhi Power Ltd
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January 13, 2006 |
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TULSI DEVI Vs. M C D
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April 4, 2006 |
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TURNAROUND LOGISTICS P LTD Vs. JET AIRWAYS INDIA LTD
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May 30, 2006 |
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U B ENGINEERING Vs. COMISSIONER OF SALES TAX AND OTHER
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November 23, 2006 |
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U C AGGARWAL Vs. CONTAINER CORPN LTD
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March 3, 2006 |
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U K ELECTRICALS PVT LTD AND ANOTHER Vs. AJEET PRASAD JAIN
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December 7, 2006 |
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U O I Vs. HONDA SIEL CARS INDIA LTD
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January 28, 2006 |
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U P SAMAJ COOPERATIVE HOUSE Vs. DELHI DEVELOPMENT AUTHORITY
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August 21, 2006 |
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U P STATE SPINNING CO LTD Vs. T T LIMITED AND ANR
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March 8, 2006 |
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UCO BANK Vs. VYAS AQUA PRODUCTS PVT LTD
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October 10, 2006 |
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UDAY SINGH Vs. UNION OF INDIA
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April 27, 2006 |
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UDHAM SINGH Vs. BSES RAJDHANI POWER LTD
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December 14, 2006 |
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UHA SHARMA Vs. STATE OF DELHI
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November 17, 2006 |
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UJJWAL SARIN Vs. OM PARKASH BALDEV KRISHAN
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July 4, 2006 |
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UMA SHANKAR Vs. STATE OF DELHI
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September 29, 2006 |
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UMA SHANKAR Vs. JAWAHAR LAL NEHRU UNIV
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February 8, 2006 |
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UMA SHANKAR KAMAN NARAIN Vs. M D OVERSEAS LTD
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March 13, 2006 |
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UMA SHANKAR SAHOO Vs. DELHI DEVELOPMENT AUTHORITY
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September 7, 2006 |
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UMA VINCENT Vs. UNION OF INDIA
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November 24, 2006 |
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UMED SINGH Vs. M G F LIMITED
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July 27, 2006 |
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UMESH CHANDRA Vs. UNION OF INDIA
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November 2, 2006 |
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UNICORN INTERNATIONAL Vs. DESERT TRADERS CANADA INC
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July 31, 2006 |
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UNION BANK OF INDIA Vs. V K SHARMA
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February 14, 2006 |
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UNION OF INDIA Vs. AFROZ AHMED
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March 7, 2006 |
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UNION OF INDIA Vs. GANESHI BAI
|
February 1, 2006 |
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Union of India Vs. Abbas Ali Khan
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January 23, 2006 |
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UNION OF INDIA Vs. BABU RAO
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January 19, 2006 |
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UNION OF INDIA Vs. BIRBAL
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April 27, 2006 |
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UNION OF INDIA Vs. RAJA RAM MADAN LAL
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April 28, 2006 |
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UNION OF INDIA Vs. RATNI DEVI
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April 27, 2006 |
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UNION OF INDIA Vs. PRABHATI
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April 27, 2006 |
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UNION OF INDIA Vs. NIHAL SINGH
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April 27, 2006 |
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UNION OF INDIA Vs. SATISH GUPTA
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April 27, 2006 |
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UNION OF INDIA Vs. SURINDER SINGH
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April 19, 2006 |
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UNION OF INDIA Vs. RAMESH PARAMHANS
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March 30, 2006 |
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UNION OF INDIA Vs. M P EXPORT CORPORATION LTD
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June 2, 2006 |
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UNION OF INDIA Vs. ALFA LAVAL INDIA LTD
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May 15, 2006 |
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UNION OF INDIA Vs. DAISY TRADING CORPORATION
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May 12, 2006 |
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UNION OF INDIA Vs. C L JAIN WOOLEN MILLS PVT LTD
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May 11, 2006 |
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UNION OF INDIA Vs. RAM KUMAR
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May 11, 2006 |
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UNION OF INDIA Vs. KESHVA NAND
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May 11, 2006 |
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UNION OF INDIA Vs. WEST BENGAL STATE COOP CONSUMER S FEDERATION LTD
|
May 9, 2006 |
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UNION OF INDIA Vs. PRAKASH CHAND
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August 7, 2006 |
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UNION OF INDIA Vs. TEJVIR SINGH
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August 8, 2006 |
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UNION OF INDIA Vs. THAKUR SINGH
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June 2, 2006 |
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UNION OF INDIA Vs. KAMLA KANT PANDEY
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June 2, 2006 |
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UNION OF INDIA Vs. PARASRAMPURIA INTERNATIONAL
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July 13, 2006 |
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UNION OF INDIA Vs. VIMAL KUMAR
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August 11, 2006 |
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UNION OF INDIA Vs. DAULAT RAI AND SONS
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August 25, 2006 |
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UNION OF INDIA Vs. R C SEHGAL
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November 17, 2006 |
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UNION OF INDIA Vs. ATTRI AND CO
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September 18, 2006 |
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UNION OF INDIA Vs. JAI PRAKASH
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September 19, 2006 |
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UNION OF INDIA Vs. P C SHARMA AND CO
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September 25, 2006 |
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UNION OF INDIA Vs. SORAN SINGH
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October 12, 2006 |
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UNION OF INDIA Vs. ANIL CHANANA
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October 17, 2006 |
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UNION OF INDIA Vs. DECCAN ENTERPRISES
|
December 18, 2006 |
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UNION OF INDIA Vs. HONDA SIEL CARS INDIA LTD
|
December 19, 2006 |
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UNION OF INDIA Vs. SUBHASH KAPOOR
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December 14, 2006 |
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UNION OF INDIA Vs. R.C. SINGHAL
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March 21, 2006 |
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UNION OF INDIA Vs. MURARI LAL
|
December 11, 2006 |
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UNION OF INDIA Vs. NICCO ORISSA LTD
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March 23, 2006 |
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UNION OF INDIA Vs. MECANO EXPORT IMPORT S A
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February 8, 2006 |
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UNION OF INDIA Vs. RAJIV GUPTA
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August 28, 2006 |
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UNION OF INDIA Vs. CONSTABLE KRISHAN KUMAR
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August 22, 2006 |
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UNION OF INDIA Vs. MOHAR SINGH
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April 27, 2006 |
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UNION OF INDIA Vs. MANGAT
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April 27, 2006 |
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UNION OF INDIA Vs. WEST BENGAL STATE COOP CONSUMERS FEDERATION LTD
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May 1, 2006 |
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UNION OF INDIA Vs. TAK MACHINERY AND LEASING LIMITED UNION OF INDIA
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May 26, 2006 |
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UNION OF INDIA Vs. ASIM KUMAR GHOSH
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April 24, 2006 |
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UNION OF INDIA Vs. S JAISHANKAR
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April 24, 2006 |
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UNION OF INDIA Vs. DIPLOMAT ENGINEERS
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August 3, 2006 |
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UNION OF INDIA Vs. MAHABIR INDUSTRIES AND ANOTHER
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September 14, 2006 |
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UNION OF INDIA AND ORS. Vs. DR. MANEESH KHOBA AND ANR.
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November 21, 2006 |
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Union of India Ministry of Urban Development and Poverty Alleviation Land and Development Officer Nirman Bhawan New Delhi Vs. Suraj Parkash Anand S o Sh Nank Chand Anand
|
January 18, 2006 |
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UNION PUBLIC SERVICE Vs. UNION OF INDIA
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February 28, 2006 |
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UNIQUE ENTERPRISES Vs. DELHI DEVELOP0MENT AUTHORITY
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January 20, 2006 |
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UNIQUE JEWELLERY Vs. MMTC LIMITED
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March 6, 2006 |
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UNITED AIRLINES Vs. COMMISSIONER OF INCOME TAX
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February 13, 2006 |
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UNITED BROTHERS Vs. NAVIN KUMAR
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February 10, 2006 |
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UNITED CUTLERY WORKS Vs. ANOOP KHURANA
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August 23, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. RENU JAIN
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July 12, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. PANMESHWARI DEVI
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December 4, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. PRAKASH ANTHONY
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May 15, 2006 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. USHA INTERNATIONAL LIMITED
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January 23, 2006 |
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UNITED TECHNICAL CONSULTANTS PVT LTD Vs. SHANTI DEVI
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October 10, 2006 |
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UNIVERSAL MUSIC INDIA LTD. AND ANR. Vs. UNION OF INDIA (UOI)
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September 7, 2006 |
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UNIVERSITY OF DELHI Vs. SUSHIL KUMAR
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October 17, 2006 |
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UNIVERSITY OF DELHI Vs. SURESH CHAND
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December 13, 2006 |
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UNIVERSITY OF KASHMIR SRINAGAR Vs. H L WARIKOO
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August 24, 2006 |
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UNMUKT BHATNAGAR Vs. MANOJ BHATNAGAR
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March 13, 2006 |
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UNREPORTED Vs. DELHI TRANSPORT CORPORATION
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November 21, 2006 |
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UOI Vs. Arun Prasada
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January 24, 2006 |
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UOI Vs. B R AMBEDKAR MEMORIAL FUND
|
February 1, 2006 |
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UOI Vs. BHARAT EXPLOSIVES LTD
|
January 12, 2006 |
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UOI Vs. S S Ahluwalia
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January 11, 2006 |
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UOI Vs. NARINDER KUMAR
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May 12, 2006 |
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UOI Vs. KARNIL CHAND
|
May 11, 2006 |
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UOI Vs. GOPAL MEHTO
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May 2, 2006 |
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UOI Vs. DURJAN MEHTO
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May 2, 2006 |
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UOI Vs. MOHINDER SINGH
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May 18, 2006 |
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UOI Vs. C E M E S ASSOCIATION
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May 24, 2006 |
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UOI Vs. PURUSHOTTAM DASS
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May 23, 2006 |
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UOI Vs. LEKH RAJ SINGH
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May 25, 2006 |
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UOI Vs. SUSHMA JAIN
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April 18, 2006 |
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UOI Vs. RAM SWAROOP
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March 17, 2006 |
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UOI THRU DRM KOTA RAJASTHAN Vs. HARI PRASAD
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February 26, 2006 |
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UPINDER SINGH Vs. STATE OF DELHI
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November 23, 2006 |
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UPPER INDIA COUPER PAPER MILLS CO LIMITED Vs. UNION OF INDIA
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April 26, 2006 |
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URMILA DEVI Vs. STATE NCT OF DELHI
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September 18, 2006 |
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USHA Vs. STATE NCT OF DELH
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May 25, 2006 |
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USHA ANAND Vs. C B I
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June 1, 2006 |
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USHA DRAGER PRIVET LIMITED Vs. DRAEGERWERK AKTINGESELLLSCHAFT
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January 17, 2006 |
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USHA KAPUR Vs. KAVITA KAPUR
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May 19, 2006 |
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USHA RANI JAGYASI Vs. KANAHIYA LAL JAGYASI
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November 28, 2006 |
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USHA WADHWA Vs. RESERVE BANK OF INDIA
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November 1, 2006 |
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UTILITY ENGINEERS I LTD Vs. GUJARMAL MODI HOSPITAL AND RESEARCH
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February 15, 2006 |
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UTTAM AGENCIES Vs. GOVT OF NCT OF DELHI
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May 24, 2006 |
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UTTAM SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
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March 10, 2006 |
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UTTAR PRADESH STATE BRIDGE COR Vs. OVERSEAS WATER PROOFING CORPN
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March 17, 2006 |
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V K BAGGA Vs. O P ARORA
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November 22, 2006 |
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V K GOYAL Vs. ORDINANCE COOP G H SOCIETY
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March 31, 2006 |
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V K GUPTA Vs. DIMENSION AND DESIGNERS P LTD
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July 26, 2006 |
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V K JAIN Vs. SHARAD JAGTIANI
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August 3, 2006 |
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V K JAIN Vs. ORIENTAL INSURANCE CO LTD
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March 31, 2006 |
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V K PURI Vs. CBI
|
September 11, 2006 |
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V K PURI Vs. CBI
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September 1, 2006 |
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V K SAXENA Vs. SHAMSHER SINGH
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August 28, 2006 |
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V K SAXENA Vs. STATE OF DELHI
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August 8, 2006 |
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V K SETH Vs. UNION OF INDIA
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January 17, 2006 |
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V P PURI Vs. UNION OF INDIA
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August 7, 2006 |
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V PRABHAKAR Vs. M C D
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March 22, 2006 |
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V V GAUPTA Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 6, 2006 |
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VAIBHAV SINGH CHAUHAN Vs. DIRECTOR STUDIES NATIONAL COUNCIL FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY
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October 30, 2006 |
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VAISHALI INTERNATIONAL SCHOOL TEACHERS WELFARE ASSOCIATION Vs. ALL INDIA SIDDHARTH INT EDUCATIONAL SOCIETY
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August 18, 2006 |
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VAKIL AHMED Vs. RAJ RANI BANSAL
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January 23, 2006 |
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VANDANA SHARMA Vs. PUNJAB NATIONAL BANK
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October 10, 2006 |
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VANDANA SINGH Vs. NDMC
|
January 6, 2006 |
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VARDAN COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
March 28, 2006 |
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VARINDER KUMAR @ VIKKI S/O LATE SH RAJ KISHAN Vs. STATE OF DELHI
|
December 11, 2006 |
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VARUN JAIN Vs. STATE NCT OF DELHI
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September 14, 2006 |
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VARUN JAIN Vs. UNIVERSITY OF DELHI
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December 19, 2006 |
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VASANT KUNJ ENCLAVE HOUSHING WELFARE SOCIETY Vs. UNION OF INDIA
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April 28, 2006 |
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VASANT KUNJ ENCLAVE HOUSING WELFARE SOCIETY Vs. UNION OF INDIA
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March 3, 2006 |
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VED PAL ALIAS VIKRAM Vs. STATE NCT OF DELHI
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May 22, 2006 |
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VED PRAKASH Vs. UNION OF INDIA AND ANR.
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October 19, 2006 |
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VEENA DEVI Vs. RANJIT KAUR
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April 28, 2006 |
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VEENU CONSTRUCTIONS Vs. LINK HOUSE COOP HOUSING SOCIETY LTD
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April 27, 2006 |
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VEENU CONSTRUCTIONS Vs. ARUNA COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
April 27, 2006 |
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VEERENDRA CHOPRA Vs. STATE OF DELHI
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August 7, 2006 |
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VIBHA MEHTA Vs. HOTEL MARINA
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June 2, 2006 |
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VICKY MALHOTRA Vs. STATE OF DELHI
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November 9, 2006 |
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VIDYA SAGAR SONI Vs. STATE OF DELHI
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August 28, 2006 |
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VIJAY AGGARWAL Vs. STATE NCT OF DELH
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June 26, 2006 |
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VIJAY ENTERPRISES Vs. U O I
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July 21, 2006 |
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VIJAY GUPTA Vs. THE STATE (NCT OF DELHI)
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December 18, 2006 |
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VIJAY INDUSTRIES AND PROJECTS LTD Vs. NTPC LIMITED
|
April 18, 2006 |
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VIJAY KUMAR / RAJ KUMAR Vs. MATRA ANCILLERIES PVT LTD
|
November 10, 2006 |
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VIJAY KUMAR ALIAS BHUSHAN PYARE LAL Vs. STATE OF DELHI
|
November 23, 2006 |
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VIJAY KUMAR AND NAVEEN KUMAR Vs. STATE OF DELHI
|
September 22, 2006 |
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VIJAY KUMAR GARG CONTRACTOR P LTD Vs. INDIAN OIL CORPORATION LTD
|
February 23, 2006 |
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VIJAY KUMAR KAUL Vs. UNION OF INDIA
|
November 8, 2006 |
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VIJAY KUMAR KHAMBATE Vs. VINAY KUMAR AGGARWAL
|
June 2, 2006 |
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VIJAY KUMAR SHARMA Vs. PRESIDING OFFICER
|
November 9, 2006 |
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VIJAY MALTI Vs. RAJIV VIG
|
November 20, 2006 |
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VIJAY PAL Vs. I T D C
|
August 10, 2006 |
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VIJAY PAL SINGH Vs. D P ARORA
|
November 21, 2006 |
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VIJAY PAL SINGH Vs. N D M C
|
February 27, 2006 |
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VIJAY PRASAD Vs. STATE (NCT OF DELHI)
|
April 24, 2006 |
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VIJAY RISBUD Vs. UOI
|
May 16, 2006 |
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VIKAS ARORA Vs. SHAKTI ALUMINIUM PRODUCTS
|
August 28, 2006 |
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VIKAS GUPTA Vs. GOVT OF NCT OF DELHI
|
May 10, 2006 |
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VIKAS JAIN Vs. UNION OF INDIA
|
May 17, 2006 |
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VIKAS JAIN Vs. STATE OF DELHI
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December 13, 2006 |
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VIKAS KUMAR Vs. UOI
|
February 22, 2006 |
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VIKAS SHARMA Vs. SANATAN DHARAM CO EDU HR SEC
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March 17, 2006 |
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VIKAS YADAV Vs. STATE OF U P
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August 11, 2006 |
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VIKAS YADAV Vs. STATE OF UTTAR PRADESH
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August 21, 2006 |
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VIKRAM ADITYA SINGH Vs. U O I
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October 11, 2006 |
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VIKRAM GREENLANDS Vs. UNION OF INDIA (UOI) AND ORS.
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February 24, 2006 |
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VIKRAM RAM PAL Vs. STATE NCT OF DELHI
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December 20, 2006 |
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Vikramjit Kapoor Vs. Union of India
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January 17, 2006 |
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Village Pul Pehladpur Residents Vs. Union of India
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January 30, 2006 |
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VILLAGE PUL PEHLADPUR RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
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February 2, 2006 |
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VILLAGE TUGHLAKABAD OCCUPANTS AND RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
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May 11, 2006 |
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VINAY BHUSHAN CHANDHOK Vs. VIVEK BHUSHAN CHANDHOK
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October 17, 2006 |
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Vinay Construction Co Vs. M C D
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January 25, 2006 |
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VINAY KUMAR Vs. SAVITA
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August 3, 2006 |
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VINITEC ELECTRONICS PRIVATE LIMITED Vs. HCL INFOSYSTEMS LIMITED
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September 11, 2006 |
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VINOD BABBAR Vs. BABY SWATI
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April 27, 2006 |
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VINOD BAHRI Vs. H C BATRA
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October 10, 2006 |
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VINOD KUMAR Vs. UNION OF INDIA
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November 16, 2006 |
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VINOD KUMAR JAIN Vs. REGISTRAR COOP SOCIETIES
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September 5, 2006 |
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VINOD MALIK Vs. O P MALIK
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February 15, 2006 |
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VINOD SINGH Vs. PHUTORI DEVI
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February 10, 2006 |
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VIPIN BEHARI Vs. ADDL COLLECTOR, DELHI
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September 19, 2006 |
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VIPIN GUPTA Vs. PREM SINGH
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August 28, 2006 |
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VIPUL OVERSEAS P LTD Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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September 27, 2006 |
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VIPUL OVERSEAS PVT LTD Vs. COMMISSIONER OF CUS , ICD, TKD, NEW DELHI
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February 28, 2006 |
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VIRENDER SINGH Vs. LAXMI NARAIN
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November 1, 2006 |
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VIRENDER SINGH Vs. LAXMI NARAIN
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November 6, 2006 |
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VIRENDER SINGH Vs. PRESIDING OFFICER
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October 17, 2006 |
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VIRENDRA MOHAN Vs. UNION OF INDIAN
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November 16, 2006 |
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VIRENDRA SINGH TYAGI Vs. STATE OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICE HEADQUARTERS I.P. ESTATE DELHI
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April 4, 2006 |
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VISAKHA CHEMICALS Vs. MALA RAM AND SONS
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February 1, 2006 |
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VISHAL BUILDERS PVT LTD Vs. DDA
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May 26, 2006 |
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VISHAL ENTERPRISES Vs. REGIONAL LABOUR COMMISSIONER
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August 21, 2006 |
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VISHNU AND CO PVT LTD Vs. UNION OF INDIA
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August 23, 2006 |
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VISHNU PRASAD Vs. STATE
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May 11, 2006 |
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VISHVE RAJ SAXENA Vs. D D A
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March 6, 2006 |
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VISHWA NATH Vs. STATE OF NCT OF DELHI
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October 6, 2006 |
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VIVEK KUMAR GUPTA Vs. HARISH CHANDER MALIK
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March 30, 2006 |
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VLS FINANCE LTD Vs. COMMISSIONER OF INCOME TAX
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December 15, 2006 |
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VRAJENDRA RAJ MEHTA Vs. STATE GOVT NCT OF DELHI
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December 8, 2006 |
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WALCHAND CAPITAL LTD Vs. ATMA RAM PROPERTIES P LTD
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March 21, 2006 |
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WATERSWEET LIMITED Vs. FERTILISERS AND CHEMICALS
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May 20, 2006 |
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WATSON YARN COMPANY PVT LTD Vs. SUBHASH MITTAL
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April 26, 2006 |
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WAZIRPUR BARTAN NIRMATA SANGH Vs. UNION OF INDIA
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September 28, 2006 |
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WAZIRPUR BARTAN NIRMATA SANGH Vs. UNION OF INDIA
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October 4, 2006 |
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WEST COAST INGOTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE SETTLEMENT COMMISSION
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December 18, 2006 |
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Wg Cdr B D Jena Vs. Union of India
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January 17, 2006 |
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WIMPY INTERNATIONAL LTD Vs. TARAI FOODS LTD
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March 8, 2006 |
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WIN MEDICARE PRIVATE LIMITED Vs. UNIPEX PHARMACEUTICALS PVT LTD
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January 20, 2006 |
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WING COMMANDER RAJIV ARORA Vs. UOI
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November 16, 2006 |
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WIPRO FINANCE LTD Vs. SAND PLAST INDIA LTD
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March 23, 2006 |
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WIPRO LTD Vs. BECKMAN COULTER INTERNATIONAL S A
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July 11, 2006 |
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WORKMEN OF NORTHERN RAILWAY ZONAL TRAINING SCHOOL MESS CATEEN KARAMCHARI UNION Vs. MANAGMENT OF MSS COMMITTEE UTTAR RAILWAY ZONAL TRAINING SCHOOL
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September 12, 2006 |
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Y. MADHUSUDAN RAO Vs. HCL INFOSYSTEMS LTD.
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August 17, 2006 |
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YAHOO INC Vs. SANJAY V SHAH
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January 12, 2006 |
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YASH MEHRA Vs. ARUNDHATI MEHRA
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August 28, 2006 |
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YASH PAL SINGH Vs. UNION OF INDIA
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November 9, 2006 |
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YASHODHA NANDAN DIXIT Vs. STATE OF NCT OF DELHI
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July 11, 2006 |
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YASHPAL Vs. CHAMANLAL SACHDEVA
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March 22, 2006 |
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YASHWANT SINGH NEGI Vs. UNION OF INDIA
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May 19, 2006 |
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YOGA EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
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October 10, 2006 |
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YOGENDER PAL Vs. UNION OF INDIA
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August 2, 2006 |
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YOGENDER SINGH Vs. GOVT OF NCT OF DELHI
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June 1, 2006 |
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YOGESH KUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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October 19, 2006 |
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YOGESHWAR DAYAL Vs. MAHINDER DAYAL
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August 7, 2006 |
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YOGINDER KAPIL Vs. SANJAY GUPTA
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November 13, 2006 |
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YORK EXPORTS LTD Vs. NOVA SURGIKOS LTD
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May 8, 2006 |
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ZAFAR UL ISLAM Vs. STATE NCT OF DELHI
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July 13, 2006 |
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ZEE TELEFILMS LTD Vs. ZEE KATHMANDU
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March 29, 2006 |
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ZIA UR REHMAN Vs. STATE OF DELHI
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June 9, 2006 |
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ZILE SINGH BIBYAN Vs. MANAGER BANK OF INDIA
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October 19, 2006 |
LOGIN