20TH CENTURY FINANCE CORPORATION LTD. Vs. UNION OF INDIA
|
October 15, 2004 |
A BHAKOO Vs. UNION OF INDIA
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October 4, 2004 |
A K SHEORAN Vs. AMAR SANG
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May 18, 2004 |
A K VERMA Vs. UNION OF INDIA
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April 16, 2004 |
A K VERMA AVSM Vs. NARINDER SINGH
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February 26, 2004 |
A S NARAYANNA RAO Vs. KUNDAN LAL BALI
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November 30, 2004 |
A S PURI Vs. STATE CBI
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April 5, 2004 |
A S RANA Vs. DIN COOP GROUP HOUSING SOCIETY LTD
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August 11, 2004 |
AAR KAY INDUSTRIES Vs. STATE GOVERNMENT OF DELHI
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July 16, 2004 |
ABDUL KHALIQ Vs. UNION OF INDIA
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February 25, 2004 |
ABDUL REHAN Vs. STATE OF DELHI
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April 6, 2004 |
ABHAY KUMAR VERMA Vs. BAR COUNCIAL OF DELHI
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May 14, 2004 |
ABHINITAM Vs. UNIVERSITY OF DELHI
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April 8, 2004 |
ABRO INDUSTRIES INC Vs. K V INTERNATIONAL
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May 27, 2004 |
ACME CO LTD Vs. UNION OF INDIA
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September 13, 2004 |
ADARSH DISTRIBUTORS Vs. URMILA DEVI
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August 10, 2004 |
ADDL. COMMISSIONER OF INCOME TAX Vs. AMTEK AUTO LTD.
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March 3, 2004 |
ADIL Vs. UNION OF INDIA
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March 22, 2004 |
AERENS INFRASTRUCTURE AND TECHNOLOGY LTD. Vs. COMMISSIONER OF INCOME TAX
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September 13, 2004 |
AFT TRUST-SUB 1 Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
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October 5, 2004 |
AGRIM SAMPADA LTD Vs. UNION OF INDIA
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January 16, 2004 |
AIR FRANCE Vs. GOVERNMENT OF NCT OF DELHI
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October 11, 2004 |
AIR VICE MARSHAL T S CHHATWAL Vs. UNION OF INDIA
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November 8, 2004 |
AIRPORTS AUTHORITY OF INDIA Vs. SEA HAWK CARGO CARRIERS P
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April 30, 2004 |
AIRPORTS AUTHORITY OF INDIA WORKERS UNION Vs. AIRPORTS AUTHORITY OF INDIA
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November 19, 2004 |
AJANTA OFFSET and PACKAGING LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 25, 2004 |
AJAY JAIN Vs. ATUL GUPTA
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July 14, 2004 |
AJAY SINGH LAL Vs. SOMWATI
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October 5, 2004 |
AJIT ARJANI Vs. ROMA ARJANI
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April 27, 2004 |
AJIT ARJANI Vs. ROMA ARJANI
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April 17, 2004 |
AJIT GUPTA Vs. UNION OF INDIA
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March 3, 2004 |
AJIT SINGH Vs. UNION OF INDIA
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March 8, 2004 |
AJIT SINGH Vs. SADHU SINGH
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January 21, 2004 |
AJIT SINGH Vs. MADAN SINGH
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November 16, 2004 |
AJIT SINGH Vs. ADARSH KAUR GILL
|
December 1, 2004 |
AJIT WALIA Vs. JAGDEEP BINEPAL
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July 8, 2004 |
AKASH GUPTA Vs. FRANKFINN INSTITUTE OF AIR HOSTESS TRAINING
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November 9, 2004 |
AKBAR SEKH Vs. MOUSUMI FACTORY AGENCY
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September 29, 2004 |
ALAN DICK and COMPANY LTD Vs. UNION OF INDIA
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September 28, 2004 |
ALAUDDIN Vs. HAKIM SYED HUSSIAN
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August 25, 2004 |
ALBERTO CULVER COMPANY Vs. R K VIJAY
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May 19, 2004 |
ALCATEL INDIA LIMITED Vs. KOSHIKA TELECOM LIMITED
|
September 6, 2004 |
ALCOVE INDUSTRIES LTD Vs. ORIENTAL STRUCTURAL ENGINEERS LIMITED
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September 20, 2004 |
ALFRED DUNHILL LIMITED Vs. R P S CHAWLA
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May 19, 2004 |
ALIED MOTORS LTD Vs. BHARAT PETROLEUM CORPN LTD
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September 9, 2004 |
ALKA RANI Vs. VIJAY KUMAR DHINGRA
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March 3, 2004 |
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. RAJENDER PRASAD SHARMA
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March 4, 2004 |
ALL INDIA PRIMARY TEACHERS FEDERATION Vs. DIT
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April 6, 2004 |
ALL INDIA SMALL and MEDIUM NEWSPAPERS FEDERATION A REGD SOCIETY Vs. PRESS COUNCIL OF INDIA
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January 16, 2004 |
ALL INDIA TIBBI CONFERENCE Vs. HAJI MOHD SHAFI
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May 6, 2004 |
ALLIANZ CAPITAL and MANAGEMENT SERVICE LTD Vs. STATE
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April 8, 2004 |
ALOK CHOPRA Vs. DILIP KAPOOR
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July 29, 2004 |
ALOK VOHRA Vs. GOVT OF INDIA
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August 31, 2004 |
AMAR SINGH THUKRAL Vs. SANDEEP CHHATWAL
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July 5, 2004 |
AMARJIT SINGH KALRA Vs. PRAMOD GUPTA
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September 30, 2004 |
AMERSEY INDUSTRIES AND EXPORTS Vs. CRB CAPITAL MARKETS LTD.
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December 17, 2004 |
AMITY HOTELS P LTD Vs. COMMR OF INCOME TAX
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October 5, 2004 |
AMITY HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 5, 2004 |
AMRIK SINGH Vs. MUNICIPAL CORPN OF DELHI
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November 2, 2004 |
AMRIT LAL MEHTA Vs. DIRECTOR GENERAL OF REVENUE INTELLEGENCE and INVESTIGATION
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April 20, 2004 |
AMS JEWELLERS Vs. COMMISSIONER OF INCOME TAX
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January 29, 2004 |
ANAND KUMAR Vs. STATE NCT OF DELHI
|
December 1, 2004 |
ANIL KUMAR SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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November 2, 2004 |
ANIL KUMAR THAKUR Vs. UNION OF INDIA
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July 8, 2004 |
ANIL SHARMA Vs. WIEZMANI CONSULTANTS
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October 26, 2004 |
ANKUR VAHI Vs. UNION OF INDIA
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December 3, 2004 |
ANNURITA VOHRA Vs. SANDEEP VOHRA
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March 15, 2004 |
ANSHUMAN SHARMA Vs. MANIKA JAIN
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September 3, 2004 |
ANUPAMA Vs. BHAGWAN DASS
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April 7, 2004 |
ARIFA NAUMAN Vs. GOVT OF NCT OF DELHI
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August 26, 2004 |
ARINDM GHOSH Vs. STATE
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July 12, 2004 |
ARJUN KAPUR Vs. UNION OF INDIA
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September 13, 2004 |
ARJUN SINGH Vs. STATECBI
|
March 8, 2004 |
ARUN INDUSTRIES Vs. PRESIDING OFFICER
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September 6, 2004 |
ARUN KUMAR SINGH Vs. DIRECTOR GENL
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August 5, 2004 |
ARVIND KUMAR AHLUWALIA Vs. USHA RANI
|
March 22, 2004 |
ASAHI INDIA SAFETY GLASS LIMITED Vs. UNION OF INDIA
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September 10, 2004 |
ASGHAR ALI KHAN ADVOCATE Vs. DELHI WAKF BOARD
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February 26, 2004 |
ASHA BATRA Vs. DHARAM DEVI
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February 11, 2004 |
ASHA BHATIA Vs. V L BHATIA
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November 17, 2004 |
ASHA SINHA Vs. STATE
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April 19, 2004 |
ASHFA HIMARC Vs. UNION OF INDIA
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April 23, 2004 |
ASHISH KUMAR AHUJA Vs. UNION OF INDIA
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April 12, 2004 |
ASHOK GUPTA Vs. UNION OF INDIA
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May 31, 2004 |
ASHOK JAIA Vs. STATE CBI
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March 18, 2004 |
ASHOK KUMAR Vs. UNION OF INDIA
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April 12, 2004 |
ASHOK KUMAR Vs. PREMVATI
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September 28, 2004 |
ASHOK KUMAR AGGARWAL Vs. DIRECTOR (GRIEVANCE CELL), CBDT
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November 25, 2004 |
ASHOK KUMAR MONGA Vs. UCO BANK
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November 3, 2004 |
ASHOK SOI Vs. COMMISSIONER OF INCOME TAX
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October 29, 2004 |
ASHOKA AUTO and GENERAL Vs. INDER MOHAN PURI
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October 15, 2004 |
ASHWANI ALIAS LOYELY Vs. STATE
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July 26, 2004 |
ASHWANI MATHUR Vs. CHIEF OF THE AIR STAFF
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August 12, 2004 |
ASSOCIATED BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
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March 5, 2004 |
ASSOCIATED CEMENT COS LTD Vs. LT GOVERNOR OF DELHI
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April 23, 2004 |
ASSOCIATES INDIA FINANCIAL SERVICES PVT LTD Vs. JAIRAJ SHETTY
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January 22, 2004 |
ASSOCIATION OF PROPERTY CONSULTANTS Vs. DELHI DEVELOPMENT AUTHORITY
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February 27, 2004 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND SHOREWALA (DEL)
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January 28, 2004 |
ATMA RAM PROPERTIES (P) LTD. Vs. UNION OF INDIA
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February 10, 2004 |
ATMA RAM PROPERTIES P LTD Vs. STATE ASSISSTANT COMMISSIONER OF INCOME TAX
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January 13, 2004 |
ATMA RAM PROPERTIES P LTD Vs. ALLAHABAD BANK
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August 16, 2004 |
AUTOCRAT TOURS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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April 5, 2004 |
AUTOCRAT TOURS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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April 15, 2004 |
AVAL EXPORTS Vs. UNION OF INDIA
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October 13, 2004 |
AVNISH BAJAJ Vs. STATE N C T OF DELHI
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December 21, 2004 |
AVTAR SINGH Vs. SARLA GUPTA
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February 5, 2004 |
AZAD SINGH Vs. MADAN LAL
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September 28, 2004 |
B D LUTHRA Vs. CHAIRMAN and MANAGING DIRECTOR PUNJAB NATIONAL BANK
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March 9, 2004 |
B D LUTHRA Vs. CHAIRMAN and MANAGING DIRECTOR PUNJAB NATIONAL BANK
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July 5, 2004 |
B D SHARMA Vs. DEPUTY EDUCATION OFFICER
|
July 28, 2004 |
B G VERGHESE Vs. UNION OF INDIA
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December 17, 2004 |
B K KALRA Vs. PUNJAB NATIONAL BANK
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May 12, 2004 |
B KRISHAN Vs. UNION OF INDIA
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October 26, 2004 |
B L GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
December 15, 2004 |
B L WADHERA Vs. GOVT OF NCT
|
August 23, 2004 |
B L WALI Vs. UNION OF INDIA
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October 29, 2004 |
B R AMBEDKAR MEMORIAL FOUNDATION Vs. UNION OF INDIA
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July 5, 2004 |
B S DHANDA Vs. UNION OF INDIA
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March 1, 2004 |
B S KUSHWAHA Vs. N T P C LTD
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August 10, 2004 |
B.S. SANGWAN Vs. UNION OF INDIA
|
October 5, 2004 |
BABULAL Vs. UNION OF INDIA
|
February 9, 2004 |
BABULAL CONDUCTOR Vs. DELHI TRANSPORT CORPORATION
|
February 10, 2004 |
BACHRAJ BENGANI ALIAS B R JAIN Vs. STATE
|
February 25, 2004 |
BAJAJ AUTO FINANCE LTD Vs. MITSHI UDYOG
|
October 8, 2004 |
BAL KISHAN BHATIA Vs. R G BHATIA
|
March 15, 2004 |
BAL RAM Vs. UNION OF INDIA
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March 26, 2004 |
BALBIR SINGH Vs. AUTHORISATION COMMITTEE
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September 6, 2004 |
BALBIR SINGH Vs. FINANCIAL COMMISSIONER
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September 10, 2004 |
BALDEV KISHAN Vs. BASANTI
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October 26, 2004 |
BALJEET SINGH Vs. STATE
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September 3, 2004 |
BALLABH MARBLES Vs. UNION OF INDIA
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December 17, 2004 |
BALRAM SHARMA Vs. UNION OF INDIA
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November 29, 2004 |
BALWANTI DEVI Vs. SURJIT SINGH
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February 24, 2004 |
BANK OF NOVA SCOTIA Vs. RPG TRANSMISSION LIMITED
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November 23, 2004 |
BANSI LAL AGARWAL Vs. KEWAL KRISHAN KUMAR
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August 18, 2004 |
BASANT PROJECTS LTD Vs. D D A
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September 15, 2004 |
BASANT PROJECTS LTD Vs. BSES RAJDHANI POWER LTD
|
March 12, 2004 |
BASANTI DEVI Vs. U O I
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December 16, 2004 |
BASHIRAM Vs. U O I
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September 23, 2004 |
BATLIBOI LTD. Vs. MIDEAST INTEGRATED STEEL LTD.
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December 2, 2004 |
BATLIBOI LTD. Vs. MIDEAST INTEGRATED STEEL LTD.
|
February 12, 2004 |
BATRA HOSPITAL and MEDICAL RESEARCH CENTRE OF CH AISHI RAM BATRA CHARITABLE TRUST Vs. BATRA HOSPITAL EMPLOYEES UNION
|
May 19, 2004 |
BEDI CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
October 29, 2004 |
BERNARD DMELLO Vs. INDUSTRIAL FINANCE CORPORATION LIMITED
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July 5, 2004 |
BHAGIRATHI AGENCIES PVT LTD Vs. UNION OF INDIA
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February 9, 2004 |
BHAGWAN DAS Vs. UNIVERSITY OF DELHI
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July 14, 2004 |
BHAGWAN SINGH Vs. FOOD CORP OF INDIA
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January 16, 2004 |
BHAGWANT SINGH Vs. MANGAT RAM
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October 6, 2004 |
BHAGWAT PRASAD JOSHI Vs. STATE OF DELHI
|
January 28, 2004 |
BHAGYANAGAR METALS LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
December 14, 2004 |
BHARAT BHUSHAN JAIN Vs. ITO
|
January 21, 2004 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. GLOBE HI FABS LIMITED
|
August 9, 2004 |
BHARAT HEAVY ELECTRICALS LTD Vs. GLOBE HI FABS LTD
|
November 30, 2004 |
BHARAT HOTELS LIMITED Vs. UNISON HOTELS LIMITED
|
March 26, 2004 |
BHARAT SANCHAR NIGAM LTD Vs. SANCHAR NIGAM EXECUTIVES ASSOCIATION
|
October 14, 2004 |
BHARAT SINGH Vs. UNION OF INDIA
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April 28, 2004 |
BHARATPUR NUTRITIONAL PRODUCTS LTD. Vs. COMMISSIONER OF INCOME TAX
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August 20, 2004 |
BHARTA Vs. CHATTAR SINGH
|
October 6, 2004 |
BHARTI CELLULAR LTD Vs. UNION OF INDIA
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October 5, 2004 |
BHARTI MOBINET LIMITED Vs. OBJECTOR DSS ENTERPRISES PVT LTD
|
May 7, 2004 |
BHAT CARPETS Vs. AMI INDIA LOGISTICS PVT LTD
|
July 15, 2004 |
BHAWNA DHYANI Vs. NATIONAL OPEN SCHOOL SOCIETY REGD
|
May 31, 2004 |
BHIM SEN Vs. STATE OF NCT
|
December 9, 2004 |
BHORUKA STEEL LTD. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
July 21, 2004 |
BHUSHAN STEEL and STRIDS LTD Vs. BHARTIYA LOHA UDYOG LTD
|
November 1, 2004 |
BIKANA FOODS PVT LTD Vs. BIKANERWALA FOODS PVT LTD
|
September 13, 2004 |
BIMLA Vs. DAYA RAM
|
December 6, 2004 |
BIMLA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
December 2, 2004 |
BIMLA RANI Vs. APPELLATE AUTHORITY EQUAL REMUNERATION ACT 1976 15 RAJPUR ROAD DELHI 110 054
|
August 13, 2004 |
BIMLESH TEWARI Vs. FOOD COPORATION OF INDIA
|
August 5, 2004 |
BINANI METALS LTD Vs. UNION OF INDIA
|
September 3, 2004 |
BOMBAY AMMONIA PVT LTD Vs. RAJ KUMAR
|
November 29, 2004 |
BRAHAM PRAKASH Vs. INCOME TAX OFFICER
|
September 28, 2004 |
BRAHM PRAKASH Vs. STATE
|
May 13, 2004 |
BRAHMA DUTT MISHRA Vs. UNION OF INDIA
|
August 6, 2004 |
BRIGADIER J K BANSAL Vs. UNION OF INDIA
|
May 18, 2004 |
BRIJ KUMAR AGGARWAL Vs. MUKUL GUPTA
|
October 7, 2004 |
BRIJESH KUMAR SHARMA Vs. DEFENCE SECY
|
July 23, 2004 |
BUNDHU KHAN Vs. AHMED HUSSAIN
|
August 11, 2004 |
CALLIPERS NAIGAI LTD Vs. GOVERNMENT OF NCT OF DELHI
|
January 30, 2004 |
CAMPARI Vs. P O LABOUR COURT IX
|
August 13, 2004 |
CANBANK FINANCIAL SERVICES LTD. Vs. SFL INDUSTRIES LTD.
|
May 12, 2004 |
CEMENT CORPORATION OF INDIA Vs. S SULTAN
|
July 16, 2004 |
CEMENT CORPORATION OF INDIA LTD Vs. M P JOSEPH
|
March 27, 2004 |
CEMENT CORPORATION OF INDIA LTD Vs. M P JOSEPH
|
March 23, 2004 |
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
|
November 3, 2004 |
CHAMAN LAL BANSAL Vs. UNIVERSITY OF DELHI
|
May 31, 2004 |
CHANCETEAM INVESTMENTS LTD Vs. R D RAMANATH COMPANY
|
March 1, 2004 |
CHAND Vs. CHIEF SECRETARY
|
April 29, 2004 |
CHAND MOHD Vs. UNION OF INDIA
|
December 15, 2004 |
CHAND RUP Vs. UNION OF INDIA
|
March 5, 2004 |
CHANDER MOHAN ARORA Vs. SUNIL JAIN
|
April 29, 2004 |
CHANDER SINGH Vs. BHARAT BHUSHAN
|
January 28, 2004 |
CHANDER SINGH Vs. KRISHNA HARI GUPTA
|
September 17, 2004 |
CHANDER VIJAY Vs. UNION OF INDIA
|
July 6, 2004 |
CHANDERWATI Vs. GIANWATI
|
August 19, 2004 |
CHANDRA PRABHA DOGRA Vs. LIC OF INDIA
|
April 19, 2004 |
CHARAK PHARMA PRIVATE LIMITED Vs. PRASHI PHARMA PRIVATE LIMITED
|
May 25, 2004 |
CHARANJEET SINGH Vs. STATE OF NCT OF DELHI
|
September 24, 2004 |
CHAWLA ENTERPRISES LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2004 |
CHEMICAL SALES AGENCIES Vs. NARAINI NEWAR
|
September 17, 2004 |
CHERCHI DOMENTCOFERDICANDO Vs. UNION OF INDIA
|
February 11, 2004 |
CHITRA CHARY Vs. D D A
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October 27, 2004 |
CHITRA SRIVASTAVA Vs. GOVT OF NCT OF DELHI
|
August 31, 2004 |
CHITTARANJAN PARK KALI MANDIR SOCIETY Vs. PRAKASH CHANDRA CHAKRABORTY
|
February 6, 2004 |
CHOKHA RAM Vs. UNION OF INDIA
|
March 5, 2004 |
CHUNNI LAL JAIPURIA Vs. TULLA RAM CHAMPA LAL
|
July 12, 2004 |
CIT Vs. DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPN. LTD.
|
September 8, 2004 |
COLECTOR OF CENTRAL EXCISE Vs. GTC INDUSTRIES LTD
|
July 31, 2004 |
COLLECTOR OF CENTRAL EXCISE Vs. GTC INDUSTRIES LIMITED
|
July 9, 2004 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHAKTI ZARDA FACTORY (I) LTD.
|
January 7, 2004 |
COMMISSIONER OF CUSTOMS Vs. CUSTOMS EXCISE GOLD CONTROL APPELLATE TRIBUNAL
|
July 5, 2004 |
COMMISSIONER OF CUSTOMS Vs. JT. SECRETARY, GOVERNMENT OF INDIA
|
March 25, 2004 |
COMMISSIONER OF GIFT TAX Vs. INDER CHAND JAIN
|
November 16, 2004 |
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION
|
April 21, 2004 |
COMMISSIONER OF INCOME TAX Vs. OSRAM INDIA (P) LTD.
|
December 13, 2004 |
COMMISSIONER OF INCOME TAX Vs. KISHORI LAL & SONS
|
December 14, 2004 |
COMMISSIONER OF INCOME TAX Vs. MAYUR RECREATIONAL & DEVELOPMENT LTD.
|
November 16, 2004 |
COMMISSIONER OF INCOME TAX Vs. PHILLIPS PETROLEUM INTERNATIONAL
|
April 8, 2004 |
COMMISSIONER OF INCOME TAX Vs. MODERN BAKERIES INDIA LTD.
|
July 29, 2004 |
COMMISSIONER OF INCOME TAX Vs. BAHAMI PRINTS (P) LTD.
|
February 26, 2004 |
COMMISSIONER OF INCOME TAX Vs. MITTAL CORPORATION
|
November 1, 2004 |
COMMISSIONER OF INCOME TAX Vs. IFFCO LTD.
|
December 14, 2004 |
COMMISSIONER OF INCOME TAX Vs. DELHI AUTOMOBILES
|
May 20, 2004 |
COMMISSIONER OF INCOME TAX Vs. VICHTRA CONSTRUCTION (P) LTD.
|
February 23, 2004 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LTD.
|
August 26, 2004 |
COMMISSIONER OF INCOME TAX Vs. P.V. KUMAR
|
September 28, 2004 |
COMMISSIONER OF INCOME TAX Vs. MITSUI & COMPANY LTD.
|
May 6, 2004 |
COMMISSIONER OF INCOME TAX Vs. SHRI RAM MEMORIAL FOUNDATION
|
May 6, 2004 |
COMMISSIONER OF INCOME TAX Vs. INCHCAPE INDIA (P) LTD.
|
November 2, 2004 |
COMMISSIONER OF INCOME TAX Vs. DELHI TOURISM & TRANSPORTATION
|
August 9, 2004 |
COMMISSIONER OF INCOME TAX Vs. JHALANI and COMPANY
|
July 22, 2004 |
COMMISSIONER OF INCOME TAX Vs. ITOCHU CORPORATION
|
May 13, 2004 |
COMMISSIONER OF INCOME TAX Vs. NEE TEE CLOTHING P LTD
|
March 8, 2004 |
COMMISSIONER OF INCOME TAX Vs. AUTOMETER LTD
|
February 5, 2004 |
COMMISSIONER OF INCOME TAX Vs. RADHIKA SANGHI
|
February 4, 2004 |
COMMISSIONER OF INCOME TAX Vs. SRI CHAND GUPTA
|
February 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. MGF INDIA LTD
|
January 19, 2004 |
COMMISSIONER OF INCOME TAX Vs. RHYDBURG PHARMACEUTICALS LTD
|
January 19, 2004 |
COMMISSIONER OF INCOME TAX Vs. IFFCO LTD
|
January 22, 2004 |
COMMISSIONER OF INCOME TAX Vs. ACHAL INVESTMENT LTD
|
January 20, 2004 |
COMMISSIONER OF INCOME TAX Vs. DELHI HARYANA DALL MILLS
|
January 15, 2004 |
COMMISSIONER OF INCOME TAX Vs. GOPAL DAS ESTATE HOUSING P LTD
|
January 8, 2004 |
COMMISSIONER OF INCOME TAX Vs. MAKHNI AND TYAGI P LTD
|
January 9, 2004 |
COMMISSIONER OF INCOME TAX Vs. PUSHPA RANI
|
January 9, 2004 |
COMMISSIONER OF INCOME TAX Vs. KOHINOOR IMPEX P LTD
|
January 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. A D KOHLI
|
January 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. MINAR LEASING P LTD
|
January 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. GOODWILL INDIA LTD
|
January 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. KANTA KUMARI
|
January 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. BRITISH AIRWAYS
|
August 24, 2004 |
COMMISSIONER OF INCOME TAX Vs. JUNACH P LTD
|
September 14, 2004 |
COMMISSIONER OF INCOME TAX Vs. RITESH INDUSTRIES LIMITED
|
September 23, 2004 |
COMMISSIONER OF INCOME TAX Vs. RADHA BAI
|
October 14, 2004 |
COMMISSIONER OF INCOME TAX Vs. DELHI TOURISM & TRANSPORTATION DEVELOPMENT
|
August 2, 2004 |
COMMISSIONER OF INCOME TAX Vs. SHRI CHAND
|
May 6, 2004 |
COMMISSIONER OF INCOME TAX Vs. J.L. GUPTA
|
November 25, 2004 |
COMMISSIONER OF INCOME TAX Vs. BALLABGARH REFRACTORIES LTD.
|
November 22, 2004 |
COMMISSIONER OF INCOME TAX Vs. GIRNAR INVESTMENT (P) LTD.
|
August 5, 2004 |
COMMISSIONER OF INCOME TAX Vs. G.S. DUGAL
|
July 22, 2004 |
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PISTONS & RINGS LTD.
|
August 16, 2004 |
COMMISSIONER OF INCOME TAX Vs. ANSAL HOUSING & CONSTRUCTION LTD.
|
May 24, 2004 |
COMMISSIONER OF INCOME TAX Vs. KAMLA SONDHI
|
February 20, 2004 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN EVEREST TOOLS LTD.
|
March 17, 2004 |
COMMISSIONER OF INCOME TAX Vs. LURGI OIL GAS CHEMIE GMB.II
|
May 13, 2004 |
COMMISSIONER OF INCOME TAX Vs. MAYAR INDIA LTD.
|
November 1, 2004 |
COMMISSIONER OF INCOME TAX Vs. MRS. MALA GOEL
|
August 5, 2004 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL CHEMICAL INDUSTRIES
|
July 29, 2004 |
COMMISSIONER OF INCOME TAX Vs. BHAGAT AND CO.
|
May 13, 2004 |
COMMISSIONER OF INCOME TAX Vs. KUWER INDUSTRIES LTD
|
August 31, 2004 |
COMMISSIONER OF INCOME TAX DELHI II Vs. KINETICS TECHNOLOGY PRIVATE LIMITED
|
July 22, 2004 |
COMMISSIONER OF INCOME TAX DELHI VIII Vs. SAE HEAD OFFICE MONTHLY PAID EMPLOYEES WELFARE TRUST
|
September 10, 2004 |
COMMISSIONER OF INCOME-TAX Vs. ROHINI S. WALIA
|
January 9, 2004 |
COMMISSIONER OF SALES TAX Vs. DEPARTMENTAL CATERING
|
July 15, 2004 |
COMMISSIONER OF SALES TAX Vs. VISHWA BHARTI TRADING
|
May 27, 2004 |
COMMISSIONER OF WEALTH TAX Vs. SIR SHOBA SINGH PUBLIC CHARITABLE TRUST
|
November 4, 2004 |
CONDOR POWER PRODUCTS PVT Vs. SANDEEP ROHTAGI
|
April 7, 2004 |
CONTAINER CORPORATION OF INDIA LTD Vs. SANJEEV KUMAR
|
December 2, 2004 |
COURT ON ITS OWN MOTION Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 28, 2004 |
CREATIONS AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 9, 2004 |
CREATIVE ENTREPRENEURS Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
August 25, 2004 |
D D A Vs. BHAGAT CONSTRUCTION CO PVT LTD
|
August 4, 2004 |
D D A Vs. PANDIT CONSTRUCTION CO
|
October 8, 2004 |
D D A Vs. K K SRIVASTAVA
|
January 12, 2004 |
D D A Vs. BHAI SARDAR SINGH
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April 20, 2004 |
D D GEARS LTD Vs. SECRETARY LABOUR
|
February 24, 2004 |
D M TALWAR Vs. DELHI DEVELOPMENT AUTHORITY
|
January 16, 2004 |
D P MAHAJAN Vs. PUNJAB NATIONAL BANK
|
February 10, 2004 |
D R SRIVASTAVA Vs. DELHI DEVELOPMENT AUTHORITY
|
December 17, 2004 |
D S A ENGINEERS BOMBAY CLAIMANT OBJECTOR Vs. HOUSING and URBAN DEV CORPORATIONHUDCO
|
April 21, 2004 |
D S KHURANA Vs. MUNICIPAL CORPORATION OF DELHI
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September 9, 2004 |
D.D. MALHAN Vs. DY. COMMISSIONER OF INCOME TAX
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August 2, 2004 |
DABUR INDIA LIMITED Vs. COLGATE PALMOLIVE INDIA LTD
|
September 9, 2004 |
DABUR INDIA LIMITED Vs. EMAMI LIMITED
|
May 28, 2004 |
DABUR INDIA LTD Vs. COLGATE PALMOLIVE INDIA LTD
|
December 1, 2004 |
DALBIR SINGH Vs. UOI
|
February 26, 2004 |
DALMIA CERAMIC INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 14, 2004 |
DAMYANTI RANI BAKSHI Vs. MAHARAJ KUMAR MEHTA
|
March 9, 2004 |
DAYA BHATNAGAR Vs. STATE
|
January 14, 2004 |
DAYA NAND Vs. UNION OF INDIA
|
January 30, 2004 |
DAYA TEKWANI Vs. DELHI JAL BOARD
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October 27, 2004 |
DCM FINANCIAL SERVICES LTD Vs. NATIONAL BUILDING CONST
|
October 8, 2004 |
DCM LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 1, 2004 |
DEEPA BAJWA Vs. STATE
|
November 1, 2004 |
DEEPAK ARORA Vs. S N SAPRA
|
September 9, 2004 |
DEEPAK ARORA Vs. JYOTI ARORA
|
April 15, 2004 |
DEEPAK BHARDWAJ Vs. UNION OF INDIA
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May 24, 2004 |
DEEPAK CHOPRA Vs. MEENU CHOPRA
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January 29, 2004 |
DEEPAK CHOPRA, VIRENDER SINGH, RAJ PAL Vs. STATE
|
September 25, 2004 |
DEEPAK ELECTRIC AND TRADING CO Vs. UNION OF INDIA
|
May 26, 2004 |
DEEPAK HASTIR Vs. S P AGGARWAL
|
July 26, 2004 |
DEEPAK LAKHANI Vs. STATE
|
January 28, 2004 |
DELHI BRASS and METAL WORKS LIMITED Vs. DELHI VIDYUT BOARD
|
October 13, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. BHASIN ASSOCIATES
|
October 8, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. WEE AAR CONSTRUCTIVE BUILDERS
|
September 30, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. SARASWATI CONSTRUCTION CO
|
October 4, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. MITTAL CONSTRUCTION COMPANY
|
May 31, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. BHAGAT CONSTRUCTION CO. (P) LTD.
|
September 30, 2004 |
DELHI HOUSING COMPANY Vs. UNION OF INDIA
|
April 8, 2004 |
DELHI JAL BOARD Vs. TEJPAL SINGH
|
September 22, 2004 |
DELHI PRESS SAMACHAR PATRA P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 1, 2004 |
DELHI SAFE DEPOSITS CO Vs. COMMISSIONER OF INCOME TAX
|
February 19, 2004 |
DELHI STOCK EXCHANGE ASSN LTD Vs. URVASHI ENTERPRISES LTD
|
December 13, 2004 |
DELHI TOURISM & TRANSPORT DEVELOPMENT CORPN. LTD. Vs. ASSISTANT
|
July 16, 2004 |
DELHI TRANS CORPN Vs. RAMESH CHANDER
|
September 14, 2004 |
DELHI TRANSPORT CORPORATION Vs. AMBICA CHAUDHARY
|
August 26, 2004 |
DELHI TRANSPORT CORPORATION Vs. RADHEY KISHAN
|
August 27, 2004 |
DELHI TRANSPORT CORPORATION Vs. SHREE KUMAR
|
August 2, 2004 |
DELHI TRANSPORT CORPORATION Vs. OM PAL
|
August 2, 2004 |
DELHI TRANSPORT CORPORATION Vs. ROSE ADVERTISING
|
August 24, 2004 |
DELHI TRANSPORT CORPORATION Vs. VIRENDER SINGH
|
October 14, 2004 |
DELHI TRANSPORT CORPORATION Vs. MAHESH CHANDER
|
January 9, 2004 |
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT NO X
|
July 5, 2004 |
DELHI TRANSPORT CORPORATION Vs. GORDHAN DASS
|
December 2, 2004 |
DELHI TRANSPORT CORPORATION Vs. SHYAM SINGH
|
August 19, 2004 |
DELHI TRANSPORT CORPORATION INDRAPRASTHA ESTATE Vs. SEWA RAM S O SHRI RISAL SINGH
|
September 28, 2004 |
DELHI TRANSPORT CORPORATION INDRAPRASTHA ESTATE Vs. SHYAM SINGH
|
September 29, 2004 |
DELHI TRANSPORT CORPORATION INDRAPRASTHA ESTATE NEW DELHI Vs. DELHI ADMINISTRATION
|
February 10, 2004 |
DELHI TRANSPORT CORPORATION INDRAPRASTHA ESTATE NEW DELHI Vs. N L KAKKAR
|
March 17, 2004 |
DELHI TRANSPORT CORPORATION INDRAPRASTHA ESTATE NEW DELHI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CONSTITUTED
|
November 30, 2004 |
DELTA IMPEX Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2004 |
DELUXE ELECTRICAL and MECHANICAL INDUSTRIES Vs. UNION OF INDIA
|
April 28, 2004 |
DEPARTMENT OF FORESTS and WILDLIFE GOVT OF NCT OF DELHI Vs. UNION OF INDIA
|
August 13, 2004 |
DEV RANI SHARMA Vs. M C D
|
September 29, 2004 |
DEVENDER SINGH Vs. FREEDOM FIGHTER DIVISION
|
October 4, 2004 |
DEVI DAYAL SALES PVT LTD Vs. UNION OF INDIA
|
May 24, 2004 |
DEVIKA MEHRA Vs. AMEETA MEHR
|
October 6, 2004 |
DEVINDER KUMAR Vs. SANT LAL
|
October 27, 2004 |
DGU WORKERS UNION Vs. KISHU TEKCHANDANI
|
August 6, 2004 |
DHANESH GUPTA & CO. Vs. UNION OF INDIA
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October 26, 2004 |
DHANI RAM Vs. UNION OF INDIA
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April 28, 2004 |
DHANPAL SINGH Vs. STATE
|
April 5, 2004 |
DHANWANT RAI Vs. DELHI TRANSPORT CORPORATION
|
September 20, 2004 |
DHARAM SINGH Vs. STATE OF DELHI
|
May 25, 2004 |
DHARAMPAL Vs. STATE OF DELHI
|
September 24, 2004 |
DHARAMPAL Vs. RAMESH MINOCHA
|
November 10, 2004 |
DHARMABIR SINGH Vs. UNION OF INDIA
|
November 24, 2004 |
DHARSHAN LAL DHUPER Vs. MOTIA RANI
|
March 24, 2004 |
DHINGRA CONSTRUCTION CO Vs. MUNICIPAL CORPORATION OF DELHI
|
December 3, 2004 |
DIGIPULSE INDIA PVT LTD Vs. J K CORPORATION LTD
|
October 12, 2004 |
DILIP KUMAR PARIDA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
February 12, 2004 |
DINESH GIRI Vs. UNION OF INDIA
|
December 17, 2004 |
DINESH GUPTA Vs. MADHU SUDAN GUPTA
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December 2, 2004 |
DINESH KUMAR SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 12, 2004 |
DIRECTOR OF INCOME TAX Vs. DEGUSSA A G GERMANY
|
January 8, 2004 |
DIRECTOR OF INCOME TAX Vs. GURU NANAK VIDYA BHANDAR TRUST
|
January 19, 2004 |
DIRECTOR OF INCOME TAX Vs. DUMEZ-SOGEA-BORIE-SAE
|
September 21, 2004 |
DIRECTOR OF INCOME TAX Vs. HCL INFOSYSTEMS LTD.
|
January 6, 2004 |
DIRECTORATE OF REVENUE INT Vs. VINOD KUMAR
|
October 12, 2004 |
DIWAN SINGH BISHT Vs. U O I
|
November 29, 2004 |
DURGA PARMAR Vs. V K VERMA
|
April 19, 2004 |
DURGESH KUMAR Vs. DELHI JAL BOARD
|
January 28, 2004 |
DY. CIT Vs. RAHOUL SIEMSSEN ENGG. (P) LTD.
|
August 4, 2004 |
DY. COMMISSIONER OF INCOME TAX Vs. SATYA PRAKASH (INDIVIDUAL) & (HUF)
|
March 13, 2004 |
DY. COMMISSIONER OF INCOME TAX Vs. MAYA MACHINERY (P) LTD.
|
February 9, 2004 |
E I H LIMITED Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
July 5, 2004 |
EAST INDIA HOTELS LIMITED Vs. UNION OF INDIA
|
September 24, 2004 |
EDWIN SINGH Vs. UNION OF INDIA
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September 17, 2004 |
EKTA AGGARWAL Vs. ST XAVIER SCHOOL
|
May 6, 2004 |
ELA KUMAR Vs. A I C T E
|
November 4, 2004 |
ELSON COLLTON MILLS LTD Vs. STATE
|
December 9, 2004 |
EMMSONS INTERNATIONAL LTD Vs. HARSHVARDHAN CHEMICALS and MINERALS LTD
|
October 11, 2004 |
EMPLOYEES STATE INSURANCE CORP Vs. NAVCHETAN PRESS PVT LTD
|
August 5, 2004 |
ENGINEERING DEVELOPMENT CORPN Vs. MUNICIAPAL CORPN OF DELHI
|
July 6, 2004 |
ENGINEERING PROJECTS INDIA LIMITED Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT
|
July 29, 2004 |
ENGINNERING PROJECT INDIA LIMITED Vs. INDIANA ENGINEERING WORKS PRIVATE LIMITED
|
July 22, 2004 |
ESCORTS FINANCE LTD Vs. MANUBHAI LABHUBHAI PARMAR
|
October 1, 2004 |
ETHOPIAN AIRLINES JANPATH Vs. FEDERAL CHEMICAL WORKS LTD
|
October 7, 2004 |
EVEREST ELECTRIC WORKS Vs. HIMACHAL FUTURISTICS COMMUNICATIONS LTD
|
August 11, 2004 |
EX Vs. UNION OF INDIA AND OTHERS
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July 20, 2004 |
EX CAPT R S DHULL Vs. UNION OF INDIA
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August 12, 2004 |
EX GUNNER HOSHIAR SINGH Vs. U O I
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October 15, 2004 |
EX MAJOR S R ALIMCHANDANI Vs. UNION OF INDIA
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August 6, 2004 |
EX SGT P S CHAUHAN Vs. UNION OF INDIA
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August 11, 2004 |
EZE VAL OKEKE ALIAS VAL EZE Vs. NARCOTIC CONTROL BUREAU
|
December 15, 2004 |
FATEH SINGH Vs. UNION OF INDIA
|
March 25, 2004 |
FEDERATION OF ASSOCIATIONS OF MAHARASHTRA Vs. UNION OF INDIA
|
November 22, 2004 |
FENNER INDIA LIMITED Vs. FARMS AND FARMS INDIA LIMITED
|
March 26, 2004 |
FLEX INDUSTRIES LTD Vs. UTTAM TEA CO P LTD
|
September 10, 2004 |
FLORENCE JOEL Vs. MATER DEI SCHOOL
|
August 20, 2004 |
FLORENTINE ESTATES OF INDIA LIMITED Vs. CREF FINANCE LIMITED
|
March 24, 2004 |
FRIEDS CENTRAL GOVT EMPLOYEES CO OPERATIVE HOUSING BUILDING SOC LTD Vs. REGISTAR CO OPERATIVE SOC LTD
|
September 2, 2004 |
FRIENDS COLONY RESIDENTS ASSOCIATION Vs. GOVERNOR OF DELHI
|
September 25, 2004 |
FRITO LAY INDIA Vs. GURU PRASAD ENTERPRISES
|
August 2, 2004 |
FRUIT and VEGETABLE COMMISSION AGENTS Vs. DELHI AGRICULTURAL MARKETING BOARD
|
November 10, 2004 |
G K AHUJA Vs. PUNJAB NATIONAL BANK
|
August 10, 2004 |
G S VOHRA Vs. CHAIRMAN FCI
|
August 26, 2004 |
G SRINIVASAN Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
July 26, 2004 |
G.L. TEXTILES CO. Vs. UNION OF INDIA
|
September 30, 2004 |
GABS GROUPS APPAREL BUSINESS SERVICES Vs. UNION OF INDIA
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April 16, 2004 |
GAIL OFFICERS ASSOCIATION REGD Vs. UNION OF INDIA
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April 21, 2004 |
GAINI RAM Vs. UNION OF INDIA
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February 26, 2004 |
GAJENDRA KUMAR Vs. UNION OF INDIA
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March 26, 2004 |
GANESH RESEARCH INSTITUTE Vs. UNION OF INDIA
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July 26, 2004 |
GANGU SINGH Vs. UNION OF INDIA
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April 15, 2004 |
GAON SABHA SAMHALKA Vs. R.N. SAHNI
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August 5, 2004 |
GELLA RAM VASWANI Vs. MUNICIPAL CORPORATION OF DELHI
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September 20, 2004 |
GEORGE V RECORDS SARL Vs. KIRAN JOGANI
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March 11, 2004 |
GHAN SHYAM Vs. STATE
|
March 15, 2004 |
GHANSHYAM MISHRA Vs. UNION OF INDIA
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November 29, 2004 |
GKN DRIVELINE (INDIA) LTD. Vs. COMMISSIONER OF INCOME-TAX
|
November 8, 2004 |
GLAXO GROUP LIMITED Vs. R A S MANIYER
|
April 29, 2004 |
GLAXO SMITH KLINE PHARMACEUTICALS LIMITED Vs. BIOVET FORMULATIONS
|
February 27, 2004 |
GLAXO SMITHKLINE CONSUMER HEALTHCARE GMBH AND CO KG Vs. ANCHOR HEALTH AND BEAUTYCARE PRIVATE LIMITED
|
April 15, 2004 |
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. NAVAL KISHORE GOYAL
|
September 15, 2004 |
GLOBE ASSOCIATES P LTD Vs. AMAR SINGH
|
August 31, 2004 |
GLOBE ASSOCIATES P LTD Vs. AMAR SINGH and CO
|
August 6, 2004 |
GLOBE MOTERS LTD Vs. GLOBE DIESELS AID PVT LTD
|
August 13, 2004 |
GO GO INTERNATIONAL Vs. UNION OF INDIA
|
September 15, 2004 |
GOEL ASSOCIATES Vs. JIVAN BIMA RASHTRIYA AVAS SAMATI LTD
|
October 11, 2004 |
GOKALDAS IMAGES LTD Vs. UNION OF INDIA
|
December 7, 2004 |
GOOD HEALTH ACCESSORIES INDIA PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
December 3, 2004 |
GOOJAR MAL GANPAT RAI Vs. COMMISSIONER OF INCOME TAX
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January 29, 2004 |
GOPAL KRISHAN Vs. UNIVERSITY OF DELHI
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January 21, 2004 |
GOPAL KRISHNA KHANNA Vs. UNION OF INDIA
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October 16, 2004 |
GOPAL KRISHNA KHANNA Vs. UNION OF INDIA
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December 16, 2004 |
GOPAL SINGH Vs. SHEILA DEVI
|
September 27, 2004 |
GOVIND SINGH ATWAL Vs. MANKIRAT KAUR ATWAL
|
December 9, 2004 |
GOVT OF NCT OF DELHI Vs. S K NAGAR
|
August 26, 2004 |
GROUND ENGINEERING CO P LTD Vs. D D A
|
October 25, 2004 |
GROUP CAPT A K GHOSH Vs. UNION OF INDIA
|
May 20, 2004 |
GUJARAT LEASE FINANCING LTD Vs. COMPETENT AUTOMOBILES CO LTD
|
October 25, 2004 |
GULF AIR COMPANY Vs. DELHI ADMINISTRATION
|
February 10, 2004 |
GULSHAN AHUJA Vs. UNION OF INDIA
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December 17, 2004 |
GUR PARTAP SINGH Vs. UNION OF INDIA
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April 13, 2004 |
GURIA Vs. GOVT. OF N.C.T. OF DELHI
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March 5, 2004 |
H K CHAWLA Vs. INDIAN OIL CORPORATION
|
November 29, 2004 |
HANS RAJ Vs. LAKHI RAM
|
September 17, 2004 |
HANS RAJ Vs. UNION OF INDIA
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August 13, 2004 |
HANS RAJ GOEL Vs. GOVT OF NTC OF DELHI
|
September 10, 2004 |
HANSA INDUSTRIES P LIMITED Vs. MMTC LTD
|
July 30, 2004 |
HANSCH INTERNATIONAL P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 15, 2004 |
HAR PRASAD ARYA Vs. UNION OF INDIA
|
May 12, 2004 |
HARBANS LAL MEHRA Vs. RAMESHWAR NATH
|
November 30, 2004 |
HARCHARAN SINGH Vs. BUREAU OF INDIAN STANDARDS
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May 26, 2004 |
HARI RAM Vs. K L GANDHI
|
February 17, 2004 |
HARI SHANKER Vs. MADAN MOHAN GUPTA
|
April 30, 2004 |
HARISH KUMAR Vs. GOVT OF NCT OF DELHI
|
January 20, 2004 |
HARISH SHARMA Vs. U O I
|
August 18, 2004 |
HARJIT KAUR Vs. JAGDEEP SINGH RIKHY
|
October 4, 2004 |
HARMAN ELECTRONICS P LTD Vs. NATIONAL PANASONIC INDIA LTD
|
February 13, 2004 |
HARMEL CHAND Vs. AMRITSAR CONST CO
|
October 14, 2004 |
HARO SINGH Vs. AJAY KUMAR CHAWLA
|
January 14, 2004 |
HARPREET SINGH Vs. STATE
|
August 16, 2004 |
HARSH SYAL Vs. ASHA RANI SYAL
|
November 2, 2004 |
HARVINDER PAL SINGH Vs. DASHMESH PUBLIC SCHOOL
|
July 27, 2004 |
HARYANA TELECOM LTD Vs. UNION OF INDIA
|
May 31, 2004 |
HCL TECHNOLOGIES LTD Vs. IN RE
|
January 23, 2004 |
HEALTH and EDUCATION SOCIETY Vs. DIRECTORATE OF HIGHER EDUCATION
|
August 11, 2004 |
HIM ISPAT LIMITED Vs. BHARAT BERG LIMITED
|
March 16, 2004 |
HINDUSTAN COCA-COLA BEVERAGES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 21, 2004 |
HINDUSTAN LEVER LTD Vs. INDUSTRIAL TRIBUNAL I
|
September 27, 2004 |
HINDUSTAN PREFAB LIMITED Vs. DOSAJH COMPANY
|
April 12, 2004 |
HINDUSTAN TIN WORKS LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 9, 2004 |
HIS HOLINESS SHAMAR RIMPOCHE Vs. LEA TERHUNE
|
December 2, 2004 |
HONY CAPT VARDIP SINGH Vs. UNION OF INDIA
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January 13, 2004 |
HOSHYAR SINGH SURESH CHANDRA SAREES PVT LTD Vs. COMMISSIONER OF SALES TAX
|
February 17, 2004 |
HOTEL JAIPUR ASHOK JAI SINGH CIRCLE INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. K P SAROJNI
|
April 20, 2004 |
HOTEL MAZDOOR UNION Vs. GOVERNMENT OF NCT OF DELHI
|
October 7, 2004 |
HOTEL RAJDOOT PVT LTD Vs. SALES TAX OFFICER
|
May 22, 2004 |
HOTEL SCOPEVISTA LTD Vs. SHOBHNATH SINGH
|
November 10, 2004 |
HOTLINE HOL CELDING P LTD Vs. IN RE
|
July 7, 2004 |
HOTLINE TELETUBES and COMPONENTS LTD Vs. A S IMPEX LTD
|
July 7, 2004 |
HOUSING AND URBEN DEVELOPMENT Vs. DSA ENGINEERS
|
September 2, 2004 |
HOWNA RAM Vs. PURSHOTTAM DASS
|
October 12, 2004 |
HUKAM CHAND Vs. UOI
|
February 26, 2004 |
HUKUM CHAND Vs. FINANCIAL COMMISSIONER
|
March 17, 2004 |
HUKUM SINGH Vs. UOI
|
April 6, 2004 |
HYUNDAI MERCHANT MARINE COMPANY LTD Vs. UNION OF INDIA
|
January 28, 2004 |
I D SHARMA Vs. UNION OF INDIA
|
August 17, 2004 |
I S GOEL Vs. COMMISSIONER TRANSPORT
|
August 16, 2004 |
I T C LTD Vs. PRADEEP ANAND
|
December 16, 2004 |
ICI INDIA LIMITED Vs. UNION OF INDIA
|
September 27, 2004 |
ICICI BANK LTD. Vs. MINERVA TELELINK LTD.
|
August 31, 2004 |
IMAGE MEDITECH P LTD Vs. JAY RAPID ROLLERS LTD
|
July 30, 2004 |
INCOME TAX Vs. MOTOR GENERAL FINANCE LTD.
|
September 28, 2004 |
INCOME TAX OFFICER Vs. RAJIV AGGARWAL
|
June 4, 2004 |
INDER SINGH SOLANKI Vs. LT GOVERNOR OF DELHI
|
May 28, 2004 |
INDERJIT SINGH PATHAK Vs. UNION OF INDIA
|
November 22, 2004 |
INDIAN AIRLINES OFFICERS ASSN Vs. GOVT OF INDIA
|
May 21, 2004 |
INDIAN INSTITUTE OF TECHNOLOGY DELHI Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES and SCHEDULED TRIBES
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March 23, 2004 |
INDIAN IRON and STEEL COMPANY LTD Vs. NADA BROTHERS
|
July 22, 2004 |
INDIAN OIL CORPORATION LIMITED Vs. ATV PROJECTS INDIA LIMITED
|
July 9, 2004 |
INDIAN OIL CORPORATION LTD Vs. CITILINK AIRWAYS LTD
|
July 26, 2004 |
INDIAN POTASH LTD Vs. POTASH RESEARCH INST OF INDIA
|
November 5, 2004 |
INDIAN TONERS and DEVELOPERS LTD Vs. SAVITRI INDIA LTD
|
October 10, 2004 |
INDIAN TOWERS AND DEVELOPERS LTD Vs. SAVITRI INDIA LTD
|
October 7, 2004 |
INDIRA GANDHI NATIONAL CENTER FOR ARTS Vs. UNION OF INDIA
|
February 10, 2004 |
INDRAMA INVESTMENT (P) LTD. Vs. SELECT HOLIDAY RESORTS LTD.
|
August 24, 2004 |
INDSAO CONTRACTS PVT LTD Vs. MANU CREATIONS PVT LTD
|
November 5, 2004 |
INDUSTRIAL MEDICAL ENGINEERS Vs. ANIL NIJHAWAN
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February 25, 2004 |
INGERSOLL RAND INDIA LTD Vs. UNION OF INDIA
|
April 27, 2004 |
INTEG ELECTRONICS Vs. UNION OF INDIA
|
November 1, 2004 |
INTERCORP INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 10, 2004 |
INTERNATIONAL PRINT O PACK LTD Vs. MEDIA WORKSHOP PVT LTD
|
April 19, 2004 |
INTERSTATE CONSTRUCTIONS Vs. NPCC LIMITED
|
October 11, 2004 |
INTERSTATE EQUIPMENT INDIA PRIVATE LTD Vs. BHARAT ALUMINUM COMPANY LIMITED
|
March 3, 2004 |
IQBAL SINGH Vs. UNION OF INDIA
|
November 10, 2004 |
ISHWAR INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 5, 2004 |
ISHWAR SINGH Vs. JAGJIT SINGH
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February 16, 2004 |
ISHWARI PRASAD GANERIWALA Vs. ENGINEERING PROJECTS INDIA LTD
|
February 16, 2004 |
ISSAR NENU MAL AJBANI and I N AJBARNI Vs. NARAIN DASS P GODWANI
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September 24, 2004 |
ITO Vs. SHAMMI SACHDEVA
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May 5, 2004 |
J K JAIN Vs. N D M C
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January 13, 2004 |
J K SAXENA Vs. GOVERNMENT OF NCT OF DELHI
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December 16, 2004 |
J KIMATRAI Vs. K D INTERNATIONAL
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September 23, 2004 |
J L BARUA Vs. SANJAY DAS GUPTA
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February 21, 2004 |
J L BARUA Vs. SANJAY DAS GUPTA
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February 24, 2004 |
J P N SINGH Vs. NATIONAL BUILDING CONSTURCTION CORPORATION LTD
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April 30, 2004 |
J P S BHANDARI Vs. B B MISHRA DIRECTOR GENERAL CISF
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March 19, 2004 |
J S CHADHA Vs. ALOK NANDA
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March 17, 2004 |
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2004 |
JAGAT TALKIES DISTRIBUTORS Vs. UNION OF INDIA
|
November 18, 2004 |
JAGDISH Vs. D D A
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November 19, 2004 |
JAGDISH CHANDER SHARMA Vs. NARESH CHANDER
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February 20, 2004 |
JAGDISH PRASAD AGARWAL Vs. CIMMCO BIRLA LTD.
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November 25, 2004 |
JAGPAL SINGH Vs. COUNCIL FOR ADVANCEMENT
|
May 17, 2004 |
JAGSON INTERNATIONAL LTD Vs. FRONTIER DRILLING
|
August 5, 2004 |
JAI BHAGWAN Vs. U O I
|
November 30, 2004 |
JAI GOPAL GOYAL Vs. BISHEN DAYAL GOYAL
|
August 13, 2004 |
JAI KISHAN BANSAL Vs. UNION OF INDIA
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July 14, 2004 |
JAI PRAKASH GOEL Vs. STATE
|
September 20, 2004 |
JAI SINGH H C NO 814500406 CISF UNIT KTPS KOTA RAJASTHAN Vs. UNION OF INDIA
|
August 9, 2004 |
JAINDER SINGH TOMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
August 23, 2004 |
JANKI EXPORTS INTERNATIONAL THROUGH S.P. GUPTA Vs. UNION OF INDIA
|
March 15, 2004 |
JASBIR KAUR Vs. YOGINDER
|
October 27, 2004 |
JASOLA VIHAR RESIDENTS WELFARE ASSOCIATION Vs. U O I
|
July 14, 2004 |
JASWANT RAI Vs. PREM CHAND GADDODIA
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September 13, 2004 |
JASWANT SINGH Vs. UNION OF INDIA
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October 26, 2004 |
JATINDER BHALLA Vs. INCOME TAX OFFICER
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January 27, 2004 |
JAYASWALS NECO LTD Vs. U O I
|
August 6, 2004 |
JEEVAN KUMAR KAUSHAL Vs. USHA NANDA
|
May 14, 2004 |
JHEEL KURANJA RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
|
November 25, 2004 |
JHEEL KURENJA MILK PRODUCERS CO OP SOC LTD Vs. D D A
|
November 19, 2004 |
JHEEL KURENJA MILK PRODUCERS CO OPERATIVE SOCIETY LTD Vs. D D A
|
November 10, 2004 |
JIA LAL KAPUR Vs. UNION OF INDIA
|
February 11, 2004 |
JINDAL STAINLESS LIMITED Vs. ICICI BANKING CORPN LIMITED
|
September 9, 2004 |
JITENDER KUMAR JAIN Vs. J K HORTICULTURAL PRODUCE MARKETING and PROCESSING COR LTD
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February 25, 2004 |
JITENDRA SINGH CHHABRA Vs. RAJEEV TANEJA
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November 9, 2004 |
JOGINDER MALHOTRA Vs. A I I M S
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May 27, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. PETER SALWIEZEK
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January 12, 2004 |
JOR BAGH ASSOCIATION REGD Vs. UNION OF INDIA
|
July 9, 2004 |
JT. CIT Vs. APTEN CORPN.
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June 30, 2004 |
JT./ADDL. COMMISSIONER OF INCOME TAX Vs. GOYAL MG GASES LTD.
|
July 23, 2004 |
JUBILANT ORGANOSYA LTD Vs. DCM SHRIRAM INDUSTRIES LTD
|
August 31, 2004 |
JUBILANT ORGANOSYS LTD Vs. DCM SHRIRAM INDUSTRIES LTD
|
August 10, 2004 |
JUGAN K MEHTA Vs. S S GULATI
|
September 27, 2004 |
JYOTI PRASHAD Vs. NATHU RAM
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October 14, 2004 |
JYOTI SINGH Vs. AJAY MALVIYA
|
September 23, 2004 |
K C AGRAWAL Vs. HARDIP SINGH
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December 9, 2004 |
K GANESH Vs. UNION OF INDIA
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October 1, 2004 |
K H PANDHI Vs. PRESIDING OFFICER ADDL LABOUR COURT
|
February 5, 2004 |
K K BIRLA ACADEMY Vs. D D A
|
November 18, 2004 |
K K BIRLA ACADEMY Vs. D D A
|
September 18, 2004 |
K L SINGH Vs. ARCHANA CHATTERJEE
|
July 12, 2004 |
K M CONSTRUCTION Vs. J V G FINANCE LTD
|
April 23, 2004 |
K R BUILDERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
September 29, 2004 |
K S HAZOORIA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
February 12, 2004 |
KABOOL SINGH Vs. N D M C
|
March 8, 2004 |
KALAWATI Vs. UNION OF INDIA
|
April 6, 2004 |
KALAWATILAL CHAND GUPTA SHIV GENERAL FINANCE P LTD Vs. UNION OF INDIA
|
March 24, 2004 |
KAMAL EDUCATIONAL and WELFARE SOCIETY Vs. GOVT OF NCT OF DELHI
|
September 29, 2004 |
KAMAL KUMAR Vs. NEW DELHI MUNICIPAL COUNCIL
|
May 31, 2004 |
KAMAL NARAIN KAPOOR Vs. STATE
|
August 4, 2004 |
KAMAL SAROJ MAHAJAN Vs. CHARANJIT LAL MEHRA
|
August 25, 2004 |
KAMLA DEVI Vs. GOVERMENT OF NCT OF DELHI
|
September 10, 2004 |
KAMLA DEVI BHARDWAJ Vs. PRADEEP SINGH
|
January 9, 2004 |
KAMLESH Vs. BHOOP SINGH SEHRAWAT
|
February 6, 2004 |
KAMLESH KUMARI UPPAL Vs. DEPT OF CUSTOMS
|
April 19, 2004 |
KAMRUDDIN KHAN Vs. GOVT OF NCT OF DELHI
|
July 28, 2004 |
KANSI RAM Vs. INDER SINGH SOLANKI
|
May 19, 2004 |
KANTA BHANDARI Vs. KARAM ELLAHI
|
October 12, 2004 |
KANTA DEVI JAIN Vs. BRAHM DUTT BERI
|
November 4, 2004 |
KANWAL NAIN BAHADUR Vs. STATE
|
April 27, 2004 |
KAPTAN SINGH Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
September 30, 2004 |
KARAN MAHENDRU Vs. VATIKA PLANTATIONS P LTD
|
April 22, 2004 |
KARTAR KAUR Vs. JASBIR SINGH
|
July 8, 2004 |
KARTAR SINGH Vs. SHANTI
|
February 9, 2004 |
KARTONGEN KEMI OCH FORVALTNING AB Vs. STATE
|
February 4, 2004 |
KASHMIRI LAL Vs. NDMC
|
September 28, 2004 |
KASHMIRI LAL Vs. NDMC
|
November 28, 2004 |
KATARIA EDUCATION SOCIETY Vs. COMMISSIONER OF POLICE
|
March 5, 2004 |
KATHURIA PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
|
May 28, 2004 |
KAVI ALIAS STALIN Vs. STATE
|
January 17, 2004 |
KAVINDER Vs. STATE
|
November 25, 2004 |
KESHAV KISHORE SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
December 13, 2004 |
KESRI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
August 2, 2004 |
KETI CONSTRUCTION (I) LTD. Vs. GAS AUTHORITY OF INDIA LTD.
|
December 7, 2004 |
KHALID ALIAS AMINUDDIN ALIAS PAHALWAN Vs. ADDL DY COMMISSIONER OF POLICE
|
December 7, 2004 |
KHATIZA BEGUM Vs. MEHAR ILLAHI
|
May 17, 2004 |
KHUB CHAND TYAGI Vs. DJB
|
October 14, 2004 |
KIMAT BALDEV CHHIBER Vs. DARYODH SINGH
|
July 27, 2004 |
KIRAN ENGG. (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
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March 16, 2004 |
KIRAN MAHAJAN Vs. ORIENTAL BANK OF COMMERCE
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September 28, 2004 |
KISHAN DUTT VERMA Vs. BABY PARUL
|
March 26, 2004 |
KISHORE SINGH Vs. STATE
|
January 30, 2004 |
KISHORI LAL Vs. RAM SINGH
|
May 17, 2004 |
KJMC GLOBAL MARKET (INDIA) LTD. Vs. JAMMU AND KASHMIR STATE POWER DEVELOPMENT CORPORATION
|
October 29, 2004 |
KJMC GLOBAL MARKET INDIA LTD Vs. JAMMU and KASHMIR STATE POWER DEVELOPMENT CORPORATION
|
November 29, 2004 |
KM PARA Vs. DIRECTOR CENTRAL BOARD OF SECONDARY EDUCATION
|
April 30, 2004 |
KRISHAN CHANDER Vs. DELHI TRANSPORT CORPORATION
|
October 11, 2004 |
KRISHAN DHAWAN Vs. DELHI DEVELOPMENT AUTHORITY
|
April 13, 2004 |
KRISHAN GOPAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 26, 2004 |
KRISHAN GOPAL SHARMA Vs. DELHI DEVLOPMENT AUTHORITY
|
September 14, 2004 |
KRISHAN KUMAR Vs. UNION OF INDIA
|
November 23, 2004 |
KRISHAN LAL ARNEJA Vs. DEEPAK KUMAR JAIN
|
March 1, 2004 |
KRISHEN K SETH Vs. STATE NCT OF DELHI
|
August 5, 2004 |
KRISHNA CHAUBEY Vs. GOVT OF NCT OF DELHI
|
April 13, 2004 |
KRISHNA CONSTRUCTION CO. Vs. UNION OF INDIA
|
November 24, 2004 |
KRISHNA ENTERPRISES Vs. COMMISSIONER OF SALES TAX
|
November 20, 2004 |
KRISHNA FINHOLD PVT LTD Vs. GUPTA and CO
|
July 5, 2004 |
KRISHNA KUMARI Vs. K L SHARMA
|
August 20, 2004 |
KRISHNA MALIK Vs. ASHOK KUMAR MALIK
|
April 13, 2004 |
KRISHNA TEXPORT INDUSTRIES LIMITED Vs. DCM LIMITED
|
August 31, 2004 |
KULBHUSHAN ARORA Vs. COMMISSIONER OF INCOME TAX
|
January 15, 2004 |
KULDEEP CHANDER Vs. CHIEF INSPECTOR OF SHOPS
|
January 8, 2004 |
KUSHALPAL SINGH Vs. JAGMOHAN KHANNA
|
October 8, 2004 |
KUSUM Vs. R K SAXENA
|
March 25, 2004 |
KUSUM INGOTS and ALLOYS LTD Vs. A A I F R
|
October 4, 2004 |
KUSUM INGOTS AND ALLOYS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, NEW DELHI
|
December 7, 2004 |
KUSUM YADAV Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
|
August 17, 2004 |
L C GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES
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January 13, 2004 |
L NK SUMAR SINGH Vs. UOI
|
August 4, 2004 |
L.N. GADODIA & SONS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 11, 2004 |
LAJ WANTI Vs. DELHI DEVELOPMENT AUTHORITY
|
October 14, 2004 |
LAKSHIMI CHAND TAXTILES Vs. UNION OF INDIA
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September 2, 2004 |
LAKSHMI CHAND TEXTILES Vs. UNION OF INDIA
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September 3, 2004 |
LAL CHAND PRADHAN Vs. ASGAR ALI
|
March 10, 2004 |
LALA OM PRAKASH Vs. HARI RAM
|
November 29, 2004 |
LALIT KUMAR Vs. STATE
|
March 22, 2004 |
LALITA DEVI Vs. MEWA SINGH
|
January 12, 2004 |
LARSEN and TOUBRO LIMITED Vs. ABHISHEK INDUSTRIES LIMITED
|
September 24, 2004 |
LAXMI CHAND & ANR. Vs. STATE AND OTHERS
|
April 20, 2004 |
LAXMI NARAYAN Vs. D D A
|
July 12, 2004 |
LAXMI PRASAD Vs. MUNICIPAL CORPORATION OF DELHI
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March 26, 2004 |
LAXMI SHARMA Vs. STATE
|
September 29, 2004 |
LEELAMMA GIGI Vs. DISTRICT AND SESSIONS JUDGE DELHI
|
July 15, 2004 |
LEVI ONYEMARANKEYA ANYANWU Vs. UNION OF INDIA
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July 7, 2004 |
LG HOTLINE CPT LTD Vs. VIACOM ELECTRONICS LTD
|
May 4, 2004 |
LIC OF INDIA Vs. UNION OF INDIA
|
November 3, 2004 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PRESIDING OFFICER
|
April 15, 2004 |
LOVELY BAL SHIKSHA PARISHAD Vs. DELHI DEVELOPMENT AUTHORITY
|
June 11, 2004 |
LOVNEET KAUR Vs. DELHI DEVELOPMENT AUTHORITY
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September 21, 2004 |
LT GOVERNOR OF DELHI Vs. GURPRATAP SINGH
|
August 17, 2004 |
LUCKY STAR ESTATES INDIA PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
August 12, 2004 |
LUCKY STAR ESTATES INDIA PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
September 3, 2004 |
M C D Vs. HAMDARD WAKF LABORATORIES INDIA
|
August 25, 2004 |
M C D Vs. HARISH CHANDER
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July 20, 2004 |
M C D Vs. RISHPAL SINGH
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March 10, 2004 |
M C D Vs. PITAMBAR PUBLISHING COP LTD
|
February 24, 2004 |
M C D Vs. PUNNI RAM
|
February 9, 2004 |
M C KATOSH Vs. UNION OF INDIA
|
November 22, 2004 |
M K MODI Vs. K K MODI
|
November 16, 2004 |
M K NAMBYAR SAARF LAW CHARITABLE TRUST Vs. UNION OF INDIA
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May 28, 2004 |
M K NAMBYARSAARF LAW CHARITABLE TRUST Vs. UNION OF INDIA
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May 29, 2004 |
M L ANAND Vs. UNION OF INDIA
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February 9, 2004 |
M L GUPTA Vs. UNION OF INDIA
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September 23, 2004 |
M L VIJ Vs. M T N L
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April 23, 2004 |
M R TOBACCO PVT LIMITED Vs. UNION OF INDIA
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April 20, 2004 |
M S REHI Vs. MOHINDER KAUR alias DAMAN
|
July 19, 2004 |
M-BLOCK WELFARE SOCIETY Vs. M.C.D.
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December 10, 2004 |
M. SHARMA Vs. UNION OF INDIA
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January 8, 2004 |
M.J. INTERNATIONAL Vs. UNION OF INDIA (UOI)
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August 31, 2004 |
M.K. PARWANDA Vs. DY COMMISSIONER OF INCOME TAX
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January 16, 2004 |
M.M.T.C. LIMITED Vs. PRIYANKA OVERSEAS LIMITED
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December 9, 2004 |
M.S. AGGARWAL Vs. DY. COMMISSIONER OF INCOME TAX
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January 19, 2004 |
M.S. RANA Vs. UNION OF INDIA
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March 24, 2004 |
MAA COMMUNICATIONS BOZELL LTD Vs. K L SHROFF
|
April 28, 2004 |
MADAN GOPAL HARGOPAL Vs. PADAM CHAND VAISH
|
September 23, 2004 |
MADAN GOPAL HARGOPAL Vs. PADAM CHAND VAISH
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September 25, 2004 |
MADAN LAL Vs. STATE
|
March 3, 2004 |
MADAN LAL KHANNA Vs. LAKSHMI VILAS BANK LTD
|
September 28, 2004 |
MADAN LAL KHURANA Vs. STATE
|
April 15, 2004 |
MADAN LAL MITTAL Vs. D D A
|
April 15, 2004 |
MADHU RATHOUR Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
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August 18, 2004 |
MADHU SINGH Vs. CHANDER PRAKASH GULATI
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September 20, 2004 |
MADHYA PRADESH IRON and STEEL CO Vs. SIKANDS LTD
|
October 15, 2004 |
MADISON COMMUNICATIONS PVT LTD Vs. SOM DISTILLERIES and BREWERIES LTD
|
July 14, 2004 |
MADURA COATS LIMITED Vs. UNION OF INDIA
|
July 9, 2004 |
MAHA SINGH Vs. ANAND SINGH MANN
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December 6, 2004 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. COMMISSIONER OF INCOME TAX
|
January 22, 2004 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. COMMISSIONER OF INCOME TAX
|
March 11, 2004 |
MAHARAJA AGRASEN INSTITUTE OF TECHNOLOGY Vs. GURU GOVIND SINGH INDRAPRASTHA UNIVERSITY
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November 16, 2004 |
MAHAVIR SINGH NARWAL Vs. UNION OF INDIA
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May 5, 2004 |
MAHENDER SINGH CHHABRA Vs. STATE OF N C T OF DELHI
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November 2, 2004 |
MAHESH PRASAD KALA Vs. A I I M S
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July 26, 2004 |
MAHINDER SINGH Vs. AIIMS
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August 9, 2004 |
MAHINDRA KUMAR NARENDRA Vs. STATE
|
November 18, 2004 |
MAJOR ARDHEND PAL Vs. UNION OF INDIA
|
September 17, 2004 |
MALFE and HODGKINSON PVT LTD Vs. CONTAINER CORPORATION OF INDIA
|
December 15, 2004 |
MALHAN BUILDERS Vs. DY. COMMISSIONER OF INCOME TAX
|
August 2, 2004 |
MALOOK CHAND AGROILS LTD Vs. PRAKASH INDUSTRIES LTD
|
August 24, 2004 |
MALU HOUSING PRODUCTS Vs. BHARAT PETROLEUM CORPN LTD
|
August 13, 2004 |
MANAGEMENT OF ASIATIC AIR CONDITIONING AND REFRIGERATION PVT LTD Vs. PRESIDING OFFICER
|
October 6, 2004 |
MANCHANDA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
|
March 15, 2004 |
MANGALI ENTERPRISES LIMITED Vs. UNION OF INDIA
|
July 27, 2004 |
MANGT OF CCW Vs. PRATAP SINGH
|
August 3, 2004 |
MANJIT SINGH Vs. SANT SINGH
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October 27, 2004 |
MANJIT SINGH Vs. ALEX C JOSEPH
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October 27, 2004 |
MANMOHAN NATH Vs. SUBHASH CHANDER
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July 7, 2004 |
MANMOHAN PALL Vs. CHANDER PALL
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October 1, 2004 |
MANMOHAN SINGH Vs. C B I
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May 25, 2004 |
MANMOHAN SURI Vs. SUNIL KUMAR ARORA
|
November 2, 2004 |
MANOHAR LAL Vs. UNION OF INDIA
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December 15, 2004 |
MANOJ KUMAR Vs. STATE
|
October 13, 2004 |
MANOJ METAL INDUSTRIES Vs. STATE GOVERNMENT OF DELHI
|
July 16, 2004 |
MANOJ RAGHUVANSHI Vs. STATE
|
February 19, 2004 |
MANORMA FOODS Vs. KEWAL KRISHAN KUMAR
|
July 14, 2004 |
MAPSORE ADVERTISING AGENCY Vs. FEEDBACK PVT LTD
|
March 25, 2004 |
MARSHAL HARISH MASAND Vs. UNION OF INDIA
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November 8, 2004 |
MASOOM ALI @ ASHU Vs. STATE
|
April 7, 2004 |
MASTER MAYANK VASHISHTH Vs. FINANCIAL COMMISSIONER
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August 6, 2004 |
MASTER VINCENT CLEETUS Vs. UNION OF INDIA
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January 15, 2004 |
MATHURA DUTT Vs. D T C
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November 4, 2004 |
MATWAL CHAND Vs. UNION OF INDIA
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April 15, 2004 |
MAXON PRINTECH LTD Vs. GOVT OF NAGALAND
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November 30, 2004 |
MAYA Vs. STATE
|
October 15, 2004 |
MEENA ROY Vs. DELHI DEVELOPMENT AUTHORITY
|
April 26, 2004 |
MEER KAUR Vs. UOI
|
August 23, 2004 |
MEGH RAJ JAIN Vs. PRESIDING OFFICER LABOUR COURT
|
July 28, 2004 |
MERYFUR INDUSTRIES Vs. UNION OF INDIA
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November 2, 2004 |
MEWA RAM Vs. POOJA
|
August 25, 2004 |
MILAP SINGH Vs. UNION OF INDIA
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July 13, 2004 |
MINISTRY OF TEXTILES Vs. U O I
|
September 21, 2004 |
MIR SINGH Vs. UNION OF INDIA
|
April 6, 2004 |
MIRAJ MARKETING CORPORATION Vs. VISHAKA ENGINEERING
|
November 23, 2004 |
MIRZA Vs. RAJINDER KUMAR SAINI
|
September 10, 2004 |
MISHRI LAL Vs. UNION OF INDIA
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October 26, 2004 |
MITSUI and CO LIMITED Vs. EMPLOYEES STATE INSURANCE CORPN
|
September 16, 2004 |
MODERN (INDIA) ARCHITECT PVT. LTD. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD.
|
November 2, 2004 |
MODIPON LTD Vs. COMMISSIONER OF INCOME-TAX
|
April 22, 2004 |
MOHAMMAD AFZAL Vs. UNION OF INDIA
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April 21, 2004 |
MOHAMMAD MAJID KHAN Vs. B P SINGH
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January 22, 2004 |
MOHAMMAD RAFI Vs. DUSHYANT KUMAR
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April 16, 2004 |
MOHAMMAD SHAMMI Vs. STATE
|
May 13, 2004 |
MOHAN ANAND Vs. UNION OF INDIA
|
April 12, 2004 |
MOHAN BROTHERS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
September 20, 2004 |
MOHAN LAL GUPTA Vs. D A V COLLEGE MANAGING COMMITTEE
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January 23, 2004 |
MOHAN LAL SHARMA Vs. FOOD CORP OF INDIA
|
August 3, 2004 |
MOHD DAWOOD Vs. SHABEER AHAMED
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September 23, 2004 |
MOHD DAWOOD Vs. SHABEER AHMED
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October 27, 2004 |
MOHD RAFI Vs. UNION OF INDIA
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August 18, 2004 |
MOHINDER KAUR Vs. SARDAR SINGH
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October 26, 2004 |
MOHINDER PURI Vs. UNION OF INDIA
|
August 9, 2004 |
MOHINDER SINGH Vs. MADAN JHA FINANCIAL COMMISSIONER
|
January 8, 2004 |
MOHINDER SINGH Vs. UNION OF INDIA
|
January 15, 2004 |
MOHINDER SINGH VERMA Vs. STATE
|
September 10, 2004 |
MOKHAM SINGH Vs. KHURSHID
|
November 19, 2004 |
MONICA JAWA Vs. DIRECTOR OF EDUCATION
|
February 12, 2004 |
MONO CAPS INDIA Vs. STATE BANK OF INDIA
|
April 30, 2004 |
MONTARI INDUSTRIES LTD Vs. STATE
|
September 25, 2004 |
MOREPEN FINANCE LTD Vs. RESERVE BANK OF INDIA
|
August 31, 2004 |
MOREPEN FINANCE LTD Vs. RESERVE BANK OF INDIA
|
August 17, 2004 |
MOTI LAL JAIN Vs. LT GOVERNOR OF DELHI
|
May 20, 2004 |
MOTOROLA INC Vs. MODI WELLVEST
|
December 2, 2004 |
MOTOROLA INDIA LTD Vs. DSS MOBILE COMMUNICATIONS LTD
|
July 30, 2004 |
MS. MADHU SHARMA Vs. ITO
|
March 5, 2004 |
MUKESH KUMAR Vs. STATE
|
May 13, 2004 |
MUNICIPAL CORPORATION OF DELHI Vs. SATISH KUMAR
|
July 20, 2004 |
MUNICIPAL CORPORATION OF DELHI Vs. A K TRAKRU
|
February 27, 2004 |
MUNICIPAL CORPORATION OF DELHI Vs. DAULAT RAM
|
August 27, 2004 |
MUNNA RAM Vs. UOI
|
August 4, 2004 |
MUNSHI SHAUKAT Vs. JAMILUDDIN
|
September 17, 2004 |
MWO HFO VINOD BIHARI Vs. UNION OF INDIA
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November 18, 2004 |
N B CHAUHAN Vs. DELHI DEVELOPMENT AUTHORITY
|
April 26, 2004 |
N HARIHARAN Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
August 31, 2004 |
N P JAIN Vs. MOTILAL GUPTA
|
August 13, 2004 |
N P L MOTORS P LTD Vs. COMMISSIONER OF SALES TAX NEW DELHI
|
December 7, 2004 |
N.K. MALHAN Vs. DY. COMMISSIONER OF INCOME TAX
|
August 2, 2004 |
NAFA SINGH Vs. UNION OF INDIA
|
August 12, 2004 |
NAIN SINGH Vs. UNION OF INDIA
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September 14, 2004 |
NARAIN KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
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August 24, 2004 |
NARAIN SINGH Vs. GOVERNMENT OF DELHI
|
December 8, 2004 |
NAREN ELECTRIC COMPANY Vs. N I D C
|
October 4, 2004 |
NARENDER DEV RELAN Vs. STATE
|
September 9, 2004 |
NARENDER KUMAR Vs. NORTH DELHI POWER LIMITED
|
November 2, 2004 |
NARENDER KUMAR Vs. MCD
|
March 17, 2004 |
NARENDER KUMAR JOSHI Vs. U O I
|
November 30, 2004 |
NARENDER SINGH Vs. SUDARSHAN KUMAR
|
March 17, 2004 |
NARENDRA KUMAR Vs. STATE
|
January 13, 2004 |
NARESH KUMAR Vs. UNION OF INDIA
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August 6, 2004 |
NARESH KUMAR CHOPRA Vs. SUNITA CHOPRA
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February 9, 2004 |
NARESH KUMAR GUPTA Vs. RAJ DUA
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October 14, 2004 |
NARESH MOHAN Vs. URMILA DEVI
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October 26, 2004 |
NARINDER KUMAR Vs. M C D
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April 17, 2004 |
NARINDER KUMAR KUNDRA Vs. ANIL NIJHAWAN
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February 16, 2004 |
NARINDER SINGH ALIAS NARINDER BAHADUR Vs. RAJINDER PRASAD
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March 12, 2004 |
NARSIHDAS MORARJI BOAT BULDER Vs. UNION OF INDIA
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March 15, 2004 |
NATAVARLAL M PATEL Vs. NBCC LTD
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August 10, 2004 |
NATHU RAM and MANGE RAM Vs. STATE
|
April 30, 2004 |
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. DECOR INDIA PVT LTD
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April 6, 2004 |
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD Vs. LLOYD INSULATIONS INDIA LTD
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February 13, 2004 |
NATIONAL CO-OP. DEVP. CORPN Vs. ASSISTANT DIRECTOR OF IT
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August 24, 2004 |
NATIONAL POWER TRAINING INSTITUTE Vs. K.C. YADAV
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August 24, 2004 |
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. ADL INTERNATIONAL LTD
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December 6, 2004 |
NATIONAL STOCK EXCHANGE MEMBERS' ASSOCIATION Vs. UNION OF INDIA
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October 26, 2004 |
NATWAR LAL GUPTA Vs. ITO
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December 1, 2004 |
NEELAM MAKHIJA Vs. LUMBER SINGH
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November 2, 2004 |
NEELAM SHARMA Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
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January 19, 2004 |
NEENA SONI Vs. RAKESH SONI
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October 5, 2004 |
NEERA RAINA BHAGAT Vs. D P SINGH
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May 31, 2004 |
NESTLE INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 23, 2004 |
NEW CAWNPORE FLOUR MILLS PVT LTD Vs. BAKEMANS INDUSTRIES PVT LTD
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July 17, 2004 |
NEW DELHI MUNICIPAL COUNCIL Vs. KANEYA LAL
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September 17, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. SONMATI
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September 23, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. AMARESH KUMARI
|
August 18, 2004 |
NEW INDIA INSURANCE CO Vs. MADHU SUDAN SHARMA
|
November 4, 2004 |
NEW RAJDHANI CO OPERATIVE HOUSING BUILDING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
January 22, 2004 |
NEW STATE ACADEMY SENIOR
SECONDARY SCHOOL Vs. LIEUTENANT GOVERNOR
N C T OF DELHI
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July 9, 2004 |
NEW STATE ACADEMY SENIOR SECONDARY SCHOOL Vs. LIEUTENANT GOVERNOR NCT OF DELHI
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July 13, 2004 |
NIAZ AHMAD NEMO Vs. STATE
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July 17, 2004 |
NIDHI Vs. RAO COOPERATIVE GROUP HOUSING SOCIETY LTD
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November 3, 2004 |
NIDHI GUPTA Vs. UNIVERSITY OF DELHI
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March 9, 2004 |
NIKHIL CHANNA Vs. STATE
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August 24, 2004 |
NIMMI TICKOO Vs. GOVT OF J AND K
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March 10, 2004 |
NIRMAL SINGH Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
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May 17, 2004 |
NISAR AHMED Vs. SHAKUNTALA DEVI
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October 15, 2004 |
NISAR AHMED Vs. SHAKUNTALA DEVI
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October 11, 2004 |
NITIN DAVE Vs. UNION OF INDIA
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April 6, 2004 |
NITINJYA CHAUDHARY Vs. UNIVERSITY OF DELHI
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May 17, 2004 |
NORTHERN SANITATION Vs. NEW DELHI MUNICIPAL COUNCIL
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May 17, 2004 |
NOVARTIS AG Vs. WANDER PVT LTD
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October 5, 2004 |
O P KHANNA Vs. UNION BANK OF INDIA
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March 17, 2004 |
O P MALIK Vs. M C D
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October 23, 2004 |
O P MALIK Vs. M C D
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October 25, 2004 |
O.P. KHAITAN Vs. DEPUTY DIRECTOR OF INCOME TAX
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May 17, 2004 |
OIL AND NATURAL GAS COMMISSION Vs. AMTEK GEOPHYSICAL PVT LTD
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October 14, 2004 |
OLD VILLAGE INDUSTRIES LTD Vs. ASST PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORG
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November 25, 2004 |
OM METALS AND MINERALS LTD Vs. TRIBAL CO OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD
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April 22, 2004 |
OM PARKASH Vs. DELHI TRANSPORT CORPORATION
|
September 3, 2004 |
OM PARKASH BHOLA Vs. COMMISSIONER OF INCOME TAX
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October 11, 2004 |
OM PRAKASH ALIAS PREM CHAND Vs. STATE
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March 15, 2004 |
OM PRAKASH BALDEV KRISHAN Vs. UJJWAL SARIN
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October 15, 2004 |
OM PRAKASH MIGLANI Vs. STATE
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August 10, 2004 |
OM PRAKASH SHARMA Vs. RAJ RANI
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December 3, 2004 |
OM PRAKASH SRIVASTAVA Vs. STATE
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May 24, 2004 |
OMAXE CONSTRUCTION LTD Vs. UNION OF INDIA
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May 6, 2004 |
ORIENT LONGMAN LIMITED Vs. INDERJEET ANAND
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November 16, 2004 |
ORIENTAL FIRE & GENERAL INSURANCE CO. LTD. Vs. COMMISSIONER OF INCOME TAX
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May 27, 2004 |
ORIENTAL INSURANCE CO LTD Vs. MOHINDER KAUR
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October 26, 2004 |
ORIENTAL INSURANCE CO LTD Vs. JOGINDER PAL SINGH
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October 7, 2004 |
ORIENTAL INSURANCE CO LTD Vs. DEEPA KAPOOR
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September 30, 2004 |
OVAG CHITS PVT LTD Vs. VEER FILE PRODUCTS
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April 12, 2004 |
P K BHATTACHARYA Vs. STEEL AUTHORITY OF INDIA LTD
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November 22, 2004 |
P K KAPUR Vs. UNION OF INDIA
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November 8, 2004 |
P L AGARWAL Vs. LT GOVERNOR DELHI
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April 26, 2004 |
P S THAPAR Vs. DELHI DEVELOPMENT AUTHORITY
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December 3, 2004 |
PACHRANGA INTERNATIONAL Vs. SOM NATH
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August 20, 2004 |
PADAM CHAND GUPTA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL LABOUR COURT
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October 1, 2004 |
PANKAJ KHANNA Vs. UNION OF INDIA
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May 28, 2004 |
PARAGON CONSTRUCTIONS (I) (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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September 28, 2004 |
PARAMJIT SINGH LAMBAQ Vs. PRABJOT KAUR
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April 12, 2004 |
PARBATI PODDAR Vs. JOGENDER SINGH
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August 9, 2004 |
PARMINDER SINGH Vs. VIRENDER PAL SINGH JOLLY
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May 31, 2004 |
PARVATI DEVI Vs. STATE
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November 25, 2004 |
PARVEEN KUMAR Vs. M C D
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March 4, 2004 |
PASUPATI FABRICS LTD Vs. NIRMAL
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November 30, 2004 |
PAUL MOHINDER GAHUN Vs. STATE OF NCT OF DELHI
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September 3, 2004 |
PAWAN BHASIN Vs. M C D
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January 21, 2004 |
PAWAN KUMAR Vs. STATE
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March 22, 2004 |
PAWAN KUMAR Vs. KRISHNA DWIVEDI
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October 14, 2004 |
PAWAN KUMAR SHARMA Vs. UNION OF INDIA
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January 16, 2004 |
PAWAN SINGH SHANTA TALWAR DIWAN CHAND Vs. UNION OF INDIA
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April 7, 2004 |
PAWHA BUILDERS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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January 28, 2004 |
PEAREY LAL AND SONS PRIVATE LIMITED Vs. JAMUNA PROPERTIES PRIVATE LIMITED
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January 13, 2004 |
PEARL FASTENERS Vs. UNION OF INDIA
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October 8, 2004 |
PELIKAN ESTATES PVT LTD Vs. KAMAL PAL SINGH
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August 20, 2004 |
PEPSICO INC Vs. SUNRISE BEVERAGES
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March 26, 2004 |
PFIZER IRELAND PHARMACEUTICALS Vs. INTAS PHARMACEUTICALS
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March 18, 2004 |
PHOOL RANI TRIVEDI Vs. VIKAS CHANDRA
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April 27, 2004 |
PHOOL RANI TRIVEDI Vs. SHEEL CHANDRA
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April 27, 2004 |
PINKI DAS GUPTA Vs. PUBLICIS INDIA COMMUNICATIONS
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October 7, 2004 |
PIONEER FABRICATORS PVT LTD Vs. INDIAN OIL CORPORATION LTD
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October 7, 2004 |
PLASTICHEMICALS COMPANY Vs. ASHIT CHANDHA
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August 31, 2004 |
POOJA EXPORTERS Vs. UNION OF INDIA
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December 9, 2004 |
POONAM JAIN Vs. JOINT COMMISSIONER OF INCOME TAX
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March 22, 2004 |
PRABHU DAYAL Vs. ROOP KUMAR
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October 12, 2004 |
PRABHU DAYAL Vs. ROOP KUMAR
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October 15, 2004 |
PRADEEP Vs. MAMTA
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March 16, 2004 |
PRADEEP KUMAR Vs. NARENDER
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July 23, 2004 |
PRADEEP MISHRA Vs. COMMISSIONER OF INCOME TAX
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October 26, 2004 |
PRADEEP PHOSPHATES LTD Vs. D P SHARMA
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May 4, 2004 |
PRADUMAN SINGH Vs. UNION OF INDIA
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May 31, 2004 |
PRAGNESH DESAI Vs. UNION OF INDIA
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February 5, 2004 |
PRAHLAD SINGH REKHI Vs. BHAWANI DEVI
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July 29, 2004 |
PRAKASH CHANDRA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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December 14, 2004 |
PRAMOD SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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December 17, 2004 |
PRANAM ENTERPRISES Vs. COMMISSIONER OF SALES TAX NEW DELHI
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May 21, 2004 |
PRANAV PRAKASH Vs. ARYA SAMAJ
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July 21, 2004 |
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August 20, 2004 |
PRASAR BHARATI Vs. STRACON INDIA LIMITED
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September 30, 2004 |
PRASAR BHARATI Vs. DRISHIT INDIA LTD
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November 30, 2004 |
PRASAR BHARATI Vs. M/S MULTI CHANNEL (INDIA) LTD.
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December 14, 2004 |
PRATAP SINGH Vs. U O I
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August 3, 2004 |
PRATAP SINGH Vs. U O I
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May 18, 2004 |
PRAVEEN JUNEJA Vs. STATE OF DELHI AND ANR.
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December 31, 2004 |
PREM CHAND CHHILLAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
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April 26, 2004 |
PREM CHAND GOEL Vs. KRISHAN KUMAR
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April 7, 2004 |
PREM CHAND JAIN Vs. UNION OF INDIA
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October 27, 2004 |
PREM KUMARI Vs. EMPLOYEES STATE INSURANCE CORPN
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October 15, 2004 |
PREM LATA Vs. UNION OF INDIA
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September 29, 2004 |
PREM LATA DATTA Vs. UNION OF INDIA
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February 10, 2004 |
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July 9, 2004 |
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August 21, 2004 |
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April 15, 2004 |
PRITPAL G SINGH Vs. O P GUPTA
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July 8, 2004 |
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July 8, 2004 |
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December 13, 2004 |
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July 5, 2004 |
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February 24, 2004 |
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November 3, 2004 |
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August 18, 2004 |
RADHIKA Vs. VINEET RUNGTA
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February 9, 2004 |
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August 9, 2004 |
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September 9, 2004 |
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November 16, 2004 |
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August 12, 2004 |
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October 4, 2004 |
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July 30, 2004 |
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November 5, 2004 |
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January 23, 2004 |
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November 9, 2004 |
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February 16, 2004 |
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October 12, 2004 |
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September 9, 2004 |
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April 22, 2004 |
RAJESH Vs. STATE
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September 25, 2004 |
RAJESH DIWAN Vs. NCT OF DELHI
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August 24, 2004 |
RAJESH KUMAR Vs. DISTRICT JUDGE DELHI
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October 15, 2004 |
RAJESH KUMAR Vs. MEDICAL COUNCIL OF INDIA
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July 21, 2004 |
RAJESH KUMAR Vs. STATE
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January 14, 2004 |
RAJESH KUMAR Vs. AIRPORT AUTHORITY OF INDIA
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December 8, 2004 |
RAJESH PAL SINGH Vs. PRASAR BHARTI CORPORATION
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December 6, 2004 |
RAJINDER JAIN Vs. RAKESH JAIN
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October 12, 2004 |
RAJINDER KUMAR Vs. STATE
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November 25, 2004 |
RAJINDER PARSHAD VERMA Vs. PUSHPA VERMA
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March 17, 2004 |
RAJINDER PRASAD Vs. CHAIRMAN DSSSB OF N C T OF DELHI
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November 4, 2004 |
RAJINDER SINGH Vs. PUSHPA DEVI BHAGAT
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March 3, 2004 |
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RAJIV GROVER Vs. INDIAN BANK
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August 18, 2004 |
RAJIV SHARMA Vs. STATE OF DELHI
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October 11, 2004 |
RAJIV SHARMA Vs. RAJIV GUPTA
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January 12, 2004 |
RAJMOTI INDUSTRIES Vs. RAJMOTI OIL MILL PVT LTD
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November 2, 2004 |
RAJU Vs. STATE NCT OF DELHI
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February 17, 2004 |
RAKESH BEDI Vs. AIR INDIA LTD
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August 18, 2004 |
RAKESH CHAUHAN Vs. STATE
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May 27, 2004 |
RAKESH KUMAR MIGLANI Vs. UNION OF INDIA
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July 30, 2004 |
RAKESH SINGH Vs. STATE
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March 20, 2004 |
RAM AVTAR GOEL Vs. COMMISSIONER OF CUSTOMS GENERAL
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December 7, 2004 |
RAM CHANDER Vs. RAM PYARI
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January 14, 2004 |
RAM CHANDER Vs. UOI
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April 6, 2004 |
RAM CHANDER Vs. D.D.A.
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November 22, 2004 |
RAM CHANDER TALWAR Vs. DEVENDER KUMAR TALWAR
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September 20, 2004 |
RAM KISHAN Vs. UNION OF INDIA
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March 4, 2004 |
RAM LAL MUNJAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 1, 2004 |
RAM PHAL Vs. B S BHALLA
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March 9, 2004 |
RAM PRAKASH SHARMA Vs. UNION OF INDIA
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March 10, 2004 |
RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION Vs. UNION OF INDIA
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November 4, 2004 |
RAM SINGH YADAV Vs. UNION OF INDIA
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December 15, 2004 |
RAMAN KUMAR SAWHNEY Vs. DTC
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October 27, 2004 |
RAMDITTI JIWANDARAM NARANG PUBLIC CHARITABLE TRUST Vs. MUNICIPAL CORPORATION OF DELHI
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April 13, 2004 |
RAMESH CHAND Vs. TEK CHAND
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November 2, 2004 |
RAMESH CHANDRA KHURANA Vs. UNION OF INDIA
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May 25, 2004 |
RAMESH KUMAR Vs. UNION OF INDIA
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December 2, 2004 |
RAMESHWAR SINGH Vs. U O I
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September 3, 2004 |
RAMESHWAR SINGH Vs. UOI
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August 6, 2004 |
RAMJAS FOUNDATION Vs. UNION
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February 6, 2004 |
RANBAXY LABORATORIES LIMITED Vs. UNION OF INDIA
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May 13, 2004 |
RANBAXY LABORATRIES LTD Vs. UNION OF INDIA
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May 20, 2004 |
RANDEEP KUMAR RANA Vs. UNION OF INDIA
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April 29, 2004 |
RANJEET Vs. STATE
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April 21, 2004 |
RANJEET KUMAR Vs. AMIT WALIA
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January 27, 2004 |
RANJIT KAIROS Vs. STATE NCT OF DELHI
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February 10, 2004 |
RASMOS IMPEX PRIVATE LIMITED Vs. RAJAN AND COMPANY
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February 26, 2004 |
RATI RAM Vs. LAXMI SHARMA
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April 5, 2004 |
RAVI DATT Vs. CHUNI LAL
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May 27, 2004 |
RAVI KUMAR ARORA Vs. UNION OF INDIA
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April 15, 2004 |
RAVI SHANKER Vs. JOINT COMMISSIONER OF INCOME TAX
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May 25, 2004 |
RAVINDER KUMAR SHARMA Vs. UNION OF INDIA
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July 20, 2004 |
RAVINDER PAL SINGH Vs. HANIF A HAROON
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May 17, 2004 |
RAZAB ALI Vs. STATE
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November 25, 2004 |
RB NARAIN SINGH SUGAR MILLS Vs. UNION OF INDIA
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September 24, 2004 |
REDDYS LABORATORIES LTD Vs. REDDY PHARMACEUTICALS LIMITED
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August 26, 2004 |
REGISTRAR CO OPERATIVE SOCIETIES Vs. FRIENDS CENTRAL GOVT EMPLOYEES CO OPERATIVE
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September 2, 2004 |
RELIANCE INFOCOMM LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
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November 4, 2004 |
RENU NARULA Vs. SURINDER SINGH
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September 8, 2004 |
RENU VIJ Vs. KAUSHIK BHATI
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May 31, 2004 |
RENU VIJ Vs. DALJIT SINGH BHATIA
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May 31, 2004 |
RESIDENTS WELFARE ASSOCIATION ASHOK VIHAR Vs. DELHI DEVELOPMENT AUTHORITY
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March 9, 2004 |
RFB LATEX LTD Vs. UNION OF INDIA
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August 31, 2004 |
RINKOO Vs. ARVIND KUMAR
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August 23, 2004 |
RISHALO Vs. UNION OF INDIA
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May 4, 2004 |
RITE APPROACH GROUP LTD Vs. ROSOBORONEXPORT
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May 25, 2004 |
RITI AGGARWAL Vs. NATIONAL BOARD OF EXAM
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September 3, 2004 |
ROGER ENTERPRISES PVT. LTD. Vs. KUMAR OXYGEN LTD.
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October 26, 2004 |
ROHTASH Vs. M C D
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August 27, 2004 |
ROY BROTHERS Vs. PRESIDING OFFICER LABOUR COURT
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November 1, 2004 |
ROY BROTHERS Vs. PRESIDING OFFICER, LABOUR COURT
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December 25, 2004 |
ROY BROTHERS ROHIT ROY Vs. PRESIDING OFFICER LABOUR COURT 8 DELHI
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November 10, 2004 |
ROYAL FOUNDRY Vs. UNION OF INDIA
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September 24, 2004 |
RRB SECURITIES LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
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June 3, 2004 |
RUBFILA INTERNATIONAL LIMITED Vs. UNION OF INDIA
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January 23, 2004 |
RUKMANI DEVI Vs. RAM KUMAR
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September 16, 2004 |
S BALBIR INDER SINGH Vs. M C D
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December 16, 2004 |
S BALIJIT SINGH Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
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February 5, 2004 |
S C MANCHANDA Vs. INDIAN BANK
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July 8, 2004 |
S C S SAINI Vs. D D A
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February 4, 2004 |
S D GUPTA Vs. PUNJAB NATIONAL BANK
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July 5, 2004 |
S JAMIAT SINGH Vs. MUNICIPAL CORPORATION OF DELHI
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January 15, 2004 |
S JASDEEP SINGH Vs. S KEHAR SINGH
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April 28, 2004 |
S K BURMAN CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX
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March 12, 2004 |
S K KHOSLA Vs. FOOD CORPORATION OF INDIA
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February 26, 2004 |
S K MAHAJAN Vs. HAR PIARI KAPOOR
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July 19, 2004 |
S K SHARMA Vs. FOOD CORPORATION OF INDIA
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January 8, 2004 |
S K TANWAR Vs. NATIONAL OPEN SCHOOL SOCIETY REGD
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May 31, 2004 |
S L SALUJA Vs. STATE BANK OF INDIA
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February 9, 2004 |
S M GUPTA Vs. ORIENTAL BANK OF COMMERCE
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November 8, 2004 |
S N AGGARWAL Vs. STATE N C T OF DELHI
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May 26, 2004 |
S NIRMAL SINGH Vs. GOVT OF NCT OF DELHI
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February 9, 2004 |
S R YADAV Vs. D D A
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March 26, 2004 |
S S BINDRA Vs. TARVINDER KAUR
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May 31, 2004 |
S S G PHARMA P LTD Vs. BAJAJ and CO REGD
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August 4, 2004 |
S S LAL Vs. VISHNU MITTER GOVIL
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July 28, 2004 |
S S SUBAIR Vs. UNION OF INDIA
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October 15, 2004 |
S SOHAN SINGH Vs. UNION OF INDIA
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May 28, 2004 |
S TECH INFO PVT LTD Vs. CONVERGYS INDIA SERVICES PVT LTD
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September 30, 2004 |
S TECH INFO PVT LTD Vs. CONVERGYS INDIA SERVICES PVT LTD
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October 30, 2004 |
S. SRINIVASAN Vs. UNION OF INDIA
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April 12, 2004 |
S.R. ALIMCHANDANI [EX. MAJOR (MRS.)] Vs. UNION OF INDIA
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August 6, 2004 |
S.S. RIKHY Vs. HERMES TRAVELS AND CARGO PVT. LTD.
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July 26, 2004 |
SAHILENDRA KUMAR SINGH Vs. DIRECTOR OF REVENUE INTELLIGENCE
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April 23, 2004 |
SAI ELECTRICAL POWER SUPPLY P LTD Vs. DELHI ELECTRICITY REGULATORY COMMISSION
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September 3, 2004 |
SAMIM AKHTAR KHAN Vs. UNION OF INDIA
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August 27, 2004 |
SAMPAT LAL Vs. UNION OF INDIA
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March 8, 2004 |
SANAT KUMAR Vs. MADAN SINGH
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September 30, 2004 |
SANCHITA KAR Vs. STATE GOVT OF NCT OF DELHI
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March 4, 2004 |
SANDEEP KAKKAR Vs. UNION OF INDIA
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April 16, 2004 |
SANDEEP SANGAR Vs. RESERVE BANK OF INDIA
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May 26, 2004 |
SANJAY Vs. STATE
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September 25, 2004 |
SANJAY KAPOOR Vs. MEENAKSHI
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March 1, 2004 |
SANJAY KUMAR Vs. GOVT OF NCT OF DELHI
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April 13, 2004 |
SANJAY KUMAR Vs. CHAIRPERSON and DISCIPLINARY
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October 29, 2004 |
SANJAY KUMAR JAIN Vs. STATE
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September 21, 2004 |
SANJAY KUMAR SAXENA Vs. MEETA GOVEL
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October 15, 2004 |
SANJAY RANA Vs. UNION OF INDIA
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April 23, 2004 |
SANJAY RELAN Vs. STATE
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November 8, 2004 |
SANJAY SHARMA Vs. BHAIRON SINGH
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August 31, 2004 |
SANJEEV KUMAR JAIN Vs. RAGHUBIR SARAN CHARITABLE TRUST
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November 8, 2004 |
SANJEEV KUMAR RAJORA Vs. UNION OF INDIA
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February 24, 2004 |
SANTOSH Vs. GUPTA BRASS PARTS CO
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February 19, 2004 |
SANTOSH KUMAR Vs. RAJYA SABHA SECRETARIAT
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October 15, 2004 |
SANTOSH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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December 14, 2004 |
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
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November 10, 2004 |
SAPNA TOURSTRAVELS AND LEASE Vs. COMMISSIONER OF INCOME TAX
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January 14, 2004 |
SARASWATI CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHRORITY
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July 8, 2004 |
SARDAR EXHIBITORS PVT LTD Vs. N D M C
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September 23, 2004 |
SARJIWAN SINGH Vs. DELHI VIDYUT BOARD
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March 16, 2004 |
SARLA AGGARWAL Vs. DAY NIGHT COURIERS PVT LTD
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January 16, 2004 |
SAROJINI MARKET SHOPKEEPER ASSOCIATION Vs. U O I
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December 6, 2004 |
SATBEER SINGH Vs. STATE
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October 13, 2004 |
SATBEER SINGH Vs. STATE
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October 8, 2004 |
SATBEER SINGH RATHI Vs. MCD
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September 16, 2004 |
SATBIR SINGH Vs. UNION OF INDIA
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July 23, 2004 |
SATILILA CHARITABLE SOCIETY Vs. SKYLINE EDUCATION INSTITUTE INDIA PRIVATE LIMITED
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October 6, 2004 |
SATINDER SABHARWAL Vs. N D M C
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October 13, 2004 |
SATISH CHANDER SABHARWAL Vs. STATE
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October 14, 2004 |
SATISH CHANDRA Vs. U O I
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August 23, 2004 |
SATISH SAINI Vs. MCD
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April 21, 2004 |
SATNAM KAUR Vs. SHINGHARA SINGH
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October 12, 2004 |
SATPAL Vs. BHUVNASHWAR DASS GUPTA
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November 3, 2004 |
SATYA SAGAR Vs. INDIAN AIRLINES
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May 10, 2004 |
SATYA SAGAR Vs. INDIAN AIRLINES
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May 11, 2004 |
SATYAWAN Vs. GOVT. OF NCT OF DELHI AND ORS.
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October 26, 2004 |
SATYAWATI Vs. BHAGWAT GOEL
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August 6, 2004 |
SATYAWATI SHARMA Vs. INDIAN OVERSEAS BANK
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May 4, 2004 |
SAVITRI DEVI GUPTA Vs. SWARAN KUMAR RAM KUMAR 53 KHAS SHAKURPUR DELHI
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July 9, 2004 |
SAWHNEY BROTHERS Vs. UNION OF INDIA
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August 6, 2004 |
SAYALI PHATAK Vs. VASANT PATHAK
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March 1, 2004 |
SCHEME OF ARRANGEMENT Vs. BHARTI MOBINET LIMITED
|
May 7, 2004 |
SCORE INFORMATION TECHNOLOGIES LTD Vs. EMPLOYEES STATE INSURANCE CORP
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April 20, 2004 |
SEEMA MAHESWARI Vs. DIRECTOR OF EDUCATION
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September 21, 2004 |
SELECTED MARBLES HOME Vs. ARUN KUMAR KAMAL KUMAR
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November 4, 2004 |
SEPOY DURGA PRASAD Vs. UNION OF INDIA
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August 26, 2004 |
SETHI CONSTRUCTION COMPANY Vs. GANGOTRI ENTRPRIES P LTD
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August 2, 2004 |
SH L GOPINATH Vs. UNION OF INDIA
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November 3, 2004 |
SH MADHU SUDAN SHARMA Vs. BHAGWAN DAS
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November 4, 2004 |
SH. RAJ KUMAR Vs. SH. BRIJ LAL
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May 10, 2004 |
SHABBIR HUSSAIN Vs. GOVT OF N C T OF DELHI
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October 6, 2004 |
SHADI KHAN Vs. SURJEET SINGH
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November 18, 2004 |
SHAKUNTAL GUPTA Vs. MUNICIPAL CORPN OF DELHI
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May 25, 2004 |
SHAKUNTALA DEVI Vs. AVTAR SINGH
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August 12, 2004 |
SHAKUNTALAL DEVI Vs. AVTAR SINGH
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August 18, 2004 |
SHAM KAPOOR Vs. SURAJ PRAKAS KAPOOR
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March 5, 2004 |
SHANTA CHOPRA Vs. INCOME TAX OFFICER
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July 6, 2004 |
SHANTI FRAGRANCES Vs. UNION OF INDIA
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November 5, 2004 |
SHANTI SERVICE STATION Vs. INDIAN OIL CORP
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January 27, 2004 |
SHARMA AND ASSOCIATES CONTRACTORS PVT. LTD. Vs. PROGRESSIVE CONSTRUCTION LTD.
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November 8, 2004 |
SHASHI KANDHARI Vs. AVINESH KANDHARI
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October 29, 2004 |
SHEEBA ABIDI Vs. STATE
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July 28, 2004 |
SHEKHAR Vs. STATE OF NCT OF DELHI
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February 15, 2004 |
SHIMLA COLD STORAGE (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 7, 2004 |
SHISH RAM Vs. UNION OF INDIAN
|
November 22, 2004 |
SHIV PRASAD Vs. DIRECTOR DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI
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July 29, 2004 |
SHIVINDER SINGH Vs. FINANCIAL COMMISSIONER
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December 6, 2004 |
SHIYARA Vs. STATE
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January 30, 2004 |
SHRAWAN KUMAR Vs. B.S.N.L.
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August 24, 2004 |
SHUBHRA CHIT FUND P LTD Vs. SUDHIR KUMAR
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April 15, 2004 |
SHYAM TELECOM LTD Vs. ARM LTD
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September 17, 2004 |
SHYAMA NATURAL PHARMA and HERBALS LTD Vs. BAKE WELL ENGINEERINGP LTD
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April 6, 2004 |
SIAL BIOENERGIE Vs. SBEC SYSTEMS
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October 7, 2004 |
SID INDUSTRIES P LTD Vs. UNION OF INDIA
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March 5, 2004 |
SIEL LTD Vs. UNION OF INDIA
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September 24, 2004 |
SILICON GRAPHICS SYSTEMS I PVT LTD Vs. STERLING and WILSON ELECTRICALS PVT LTD
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December 1, 2004 |
SIRAJ KHAN Vs. UNION OF INDIA
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September 29, 2004 |
SITA RAM Vs. STATE
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January 14, 2004 |
SITA WORLD TRAVEL (1) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
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March 16, 2004 |
SITA WORLD TRAVELS (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
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March 10, 2004 |
SITA WORLD TRAVELS (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
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May 27, 2004 |
SKYLINE ENGINEERING INDIA PVT LTD Vs. GIRNAR FIBRES LTD
|
November 19, 2004 |
SLATE PENCIL PRODUCERS CO OP SOC LTD Vs. REGISTRAR OF COPYRIGHTS
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September 20, 2004 |
SMITH KLINE BEECHAM PLC Vs. LALITBHAI PATEL
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February 17, 2004 |
SMT. CHAMELI DEVI Vs. M.C.D. AND ANOTHER
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December 8, 2004 |
SMT. RAJNI Vs. ITO
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June 11, 2004 |
SNEH CONTRACTS P LTD Vs. TARA CEMENTS PVT LTD
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July 13, 2004 |
SNESH CONTRACTS P LTD Vs. TARA CEMENT P LTD
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August 13, 2004 |
SOCIAL JURIST Vs. GOVT OF NCT
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July 9, 2004 |
SOCIAL JURIST Vs. GOVT OF NCT OF DELHI
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January 20, 2004 |
SOCIAL JURIST A LAWYERS GROUP Vs. UNION OF INDIA
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March 10, 2004 |
SOCIETE DES PRODUCTS NESTLE S A Vs. GOPAL AGENCIES
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November 4, 2004 |
SOCIETE PEPPER GRENOBLE Vs. UNION OF INDIA
|
May 18, 2004 |
SOHAN BIR SINGH Vs. DIRECTOR OF EDUCATION
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August 17, 2004 |
SOHAN LAL Vs. NORTH INDIA POWER LTD
|
May 31, 2004 |
SOHAN SINGH Vs. PRAKASH DEVI
|
August 11, 2004 |
SOHAN SINGH Vs. BACHAN SINGH
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October 29, 2004 |
SOM DUTT Vs. UNION OF INDIA
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December 15, 2004 |
SOM DUTT BUILDERS LTD Vs. PHOOL KUMARI WIFE OF LATE MANBIRENDERS SINGH
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February 20, 2004 |
SONI Vs. STATE
|
December 8, 2004 |
SPORTS AUTHORITY OF INDIA Vs. SPORTS AUTHORITY OF INDIA KAMGAR UNION
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November 25, 2004 |
SPS ENGINEERING LTD Vs. INDIAN OIL CORPN LTD
|
July 30, 2004 |
SQN LDR K V RAO Vs. UOI
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August 4, 2004 |
SRICHAND P HINDUJA Vs. STATE
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May 20, 2004 |
SSA INTERNATIONAL LIMITED Vs. PARAS SALES CORPORATION
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September 21, 2004 |
ST THOMAS EDUCATIONAL SOCIETY Vs. UNION OF INDIA
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May 22, 2004 |
STAFF WELFARE ASSOCIATION Vs. CHAIRMAN TRTC
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February 27, 2004 |
STANDARD CHARTERED BANK Vs. SHIV SHANKAR GUPTA
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September 10, 2004 |
STANDARD SURFACTANTS LTD. Vs. UNION OF INDIA
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December 14, 2004 |
STAR INDIA (P) LTD. Vs. INDUSIND MEDIA AND COMMUNICATION
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October 15, 2004 |
STAR RESIDENTS SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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September 14, 2004 |
STARVISION POWER SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE
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February 13, 2004 |
STATE Vs. B B SINGH
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March 12, 2004 |
STATE Vs. HOLI RAM
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January 27, 2004 |
STATE BANK OF INDIA Vs. NATIONAL OPEN SCHOOL SOCIETY
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March 10, 2004 |
STATE BANK OF INDIA Vs. DIWANJI BUILDWELL INDIA PVT LTD
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April 16, 2004 |
STATE BANK OF INDIA Vs. UNION OF INDIA
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October 27, 2004 |
STATE BANK OF INDORE Vs. N C JAIN
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April 21, 2004 |
STATE DELHI ADMINISTRATION Vs. PAWAN KUMAR
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September 16, 2004 |
STATE GOVT OF NCT OF DELHI Vs. IQBAL BEGUM
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May 22, 2004 |
STATE OF HARYANA Vs. SUMITRA
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October 25, 2004 |
STATE OF HARYANA Vs. BADRI PARSHAD
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October 14, 2004 |
STATUS MANAGEMENT SERVICES LTD. Vs. REGISTRAR OF COMPANIES
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November 2, 2004 |
STEEL AUTHORITY OF INDIA LIMITED Vs. PUNJAB and SIND BANK
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September 20, 2004 |
STEEL AUTHORITY OF INDIA LIMITED Vs. FEDNAV ASIA LIMITED
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August 17, 2004 |
STEEL AUTHORITY OF INDIA LIMITED Vs. KAILASHPATI STEEL INDUSTRIES
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May 19, 2004 |
STEEL KINGDOM NOM LIMITED Vs. STATE
|
May 18, 2004 |
SUBE SINGH Vs. STATE
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October 1, 2004 |
SUBEDAR SKT JASBIR SINGH Vs. UNION OF INDIA
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November 19, 2004 |
SUBHASH CHAND Vs. STATE
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May 6, 2004 |
SUBHASH CHANDER Vs. DELHI DEVELOPMENT AUTHORITY
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September 17, 2004 |
SUBHASH CHANDER AHUJA Vs. ASHOK KUMAR AHUJA
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September 14, 2004 |
SUBHASH CHANDER GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
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September 6, 2004 |
SUBHASH MARKET ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
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December 16, 2004 |
SUBODH BHANDARI Vs. STATE
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December 3, 2004 |
SUCHITA STEEL INDIA Vs. UNION OF INDIA
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September 2, 2004 |
SUDARSHAN TELECOM Vs. BHARAT SANCHAR NIGAM LTD
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August 3, 2004 |
SUDARSHAN TELECOM Vs. BHARAT SANCHAR NIGAM LTD
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July 28, 2004 |
SUDERSHANA DEVI Vs. UNION OF INDIA
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October 7, 2004 |
SUDESH DEVI Vs. UNION OF INDIA
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August 27, 2004 |
SUDESH KAPOOR Vs. PRITHVI CHAND
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February 11, 2004 |
SUDHAKAR VERMA Vs. RAKESH KUMAR ARORA
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July 8, 2004 |
SUDHIR AGGARWAL Vs. STATE
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August 26, 2004 |
SUDHIR GOEL Vs. M C D
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May 25, 2004 |
SUDHIR JAIN Vs. PREMA JAIN
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September 17, 2004 |
SUDHIR JOSHI Vs. SHANTA JOSHI
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August 3, 2004 |
SUDHIR KUMAR Vs. BUREAU OF INDIAN STANDARDS
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March 8, 2004 |
SUDHIR SARAN Vs. ALL SONS OF LATE SHRI SUNDER LAL VERMA
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November 24, 2004 |
SUDHIR SARAN Vs. GOPI KRISHAN VERMA
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November 24, 2004 |
SUJANA INDUSTRIES LTD Vs. INDIAN RENEWABLE DEVELOPMENT AGENCY LTD
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March 9, 2004 |
SUJIT KUMAR CHAUDHURI Vs. INDIAN RED CROSS SOCIETY
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January 22, 2004 |
SUKH BAHADUR Vs. STATE NCT OF DELHI
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August 13, 2004 |
SUKH RAM GANGOTIA Vs. DDA
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September 20, 2004 |
SUKHMANI ASSOCIATES (P) LTD. Vs. INCOME TAX SETTLEMENT COMMISSION
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April 13, 2004 |
SULTAN SINGH JAIN Vs. KANTI
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November 3, 2004 |
SUMAN LATA YADAV Vs. UNION OF INDIA
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August 5, 2004 |
SUMAN RANA Vs. GOVT OF N C T OF DELHI
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July 12, 2004 |
SUMANT SAREEN Vs. STATE
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March 9, 2004 |
SUNDER SINGH GAHLAWAT Vs. D D A
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November 2, 2004 |
SUNIL JHAKAR Vs. STATE BANK OF BIKANER
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December 1, 2004 |
SUNIL KUMAR Vs. DELHI SCHEDULED CASTES FINANCIAL AND DEVELOPMENT CORPORATION LTD
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January 14, 2004 |
SUNIL MANCHANDA Vs. ANSAL HOUSING and CONSTRUCTION LTD
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September 6, 2004 |
SUNIL NAGPAL Vs. UNION OF INDIA
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December 17, 2004 |
SUNITA Vs. KRISHAN LAL
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November 29, 2004 |
SUNITA GUPTA Vs. SECRETARY MINISTRY OF HRD
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April 26, 2004 |
SUPER BAZAR COOPERATIVE EMPLOYEES SANGH REGD Vs. LIQUIDATOR
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May 17, 2004 |
SUPER CASSETTE INDUSTRIES LTD Vs. ENTERTAINMENT NETWORK INDIA LTD
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June 30, 2004 |
SUPER EXPRESS CONSTRUCTION Vs. PREM KUTIR COOP GROUP HOUSING SOCY
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August 26, 2004 |
SUPER EXPRESS CONSTRUCTION Vs. PREM KUCOOP GROUP HOUSING SOC
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August 31, 2004 |
SURAKSHIT EXPORTS PRIVATE LIMITED Vs. GCG TRANSGLOBAL HOUSING PROJECT PVT LTD
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March 23, 2004 |
SURENDER KUMAR MEHTA Vs. DELHI DEVELOPMENT AUTHORITY
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December 16, 2004 |
SURENDER SAINI Vs. D D A
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May 27, 2004 |
SURENDRA KUMAR JAIN Vs. ATTAR CHAND JAIN
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July 8, 2004 |
SURESH Vs. M C D
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February 17, 2004 |
SURESH Vs. M C D
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February 7, 2004 |
SURESH Vs. STATE
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August 10, 2004 |
SURESH KUMAR TIWARI Vs. UNION OF INDIA
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October 15, 2004 |
SURINDER SINGH Vs. UNION OF INDIA
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September 3, 2004 |
SURJEET SINGH Vs. DEVINDER SINGH
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August 11, 2004 |
SURYA NAGRI TELELINKS PVT LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
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December 1, 2004 |
SUSHIL KUMAR Vs. INDER SINGH
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October 29, 2004 |
SUSHILA KUMARI Vs. UNION OF INDIA
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September 23, 2004 |
SUSHMA Vs. UNION OF INDIA
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March 20, 2004 |
SUSHMA RANI Vs. SUSHIL KUMAR DUA
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March 18, 2004 |
SUTLEJ INDUSTRIES LTD Vs. CIT
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February 17, 2004 |
SYBLY SPINNING MILLS LTD. Vs. DY. COMMISSIONER OF INCOME TAX
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February 6, 2004 |
SYNCOM FORMULATIONS INDIA LTD Vs. SAS PHARMACEUTICALS
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May 12, 2004 |
SYRIAN ARAB REPUBLIC Vs. A K JAJODIA
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December 9, 2004 |
T I DIAMOND CHAIN LIMITED Vs. SANTHOKH SINGH
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March 26, 2004 |
T J O BRIEN Vs. UNIVERSITY OF DELHI
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May 17, 2004 |
TAHZEEB AHMED Vs. JAMIA HAMDARD
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October 1, 2004 |
TAKSHILA EDUCATIONAL SOCIETY Vs. SECRETARY CENTRAL BOARD OF DIRECT TAXES
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March 8, 2004 |
TALVINDER CHOUDHARY Vs. UNION OF INDIA
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August 11, 2004 |
TALVINDER CHOUDHARY Vs. UNION OF INDIA
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August 5, 2004 |
TANVI TRADING AND CREDITS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
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May 19, 2004 |
TANVIR AHMED MIR Vs. GOVT OF NCT OF DELHI
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July 12, 2004 |
TAPESH DATTA Vs. CHARMAN INDIAN OIL CORPORATION
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May 31, 2004 |
TATA INFOTECH LTD Vs. COLLECTOR OF CUSTOMS
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February 27, 2004 |
TATA SONS LIMITED Vs. GHASSAN YACOUB
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July 16, 2004 |
TATA SONS LTD Vs. S BANDYOPADHYAY
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March 17, 2004 |
TDI INTERNATIONAL INDIA LTD Vs. AIRPORTS AUTHORITY OF INDIA
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October 29, 2004 |
TECHNIP ITALY SPA Vs. INCOME TAX APPELLATE TRIBUNAL
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September 10, 2004 |
TEE CEE HOSIERY WORKS Vs. GROVER SONS
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August 26, 2004 |
TEEKU DUTTA Vs. STATE
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January 16, 2004 |
TEJ RAM Vs. UNION OF INDIA
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April 13, 2004 |
TELEPHONE CABLES LTD Vs. BHARAT SANCHAR NIGAM LIMITED
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April 29, 2004 |
TEXLA TOWERS LIMITED Vs. PUNJAB NATIONAL BANK
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February 4, 2004 |
TEXSTYLES Vs. KIRAN OVERSEAS EXPORT LIMITED
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September 21, 2004 |
THANKUR SINGH RAWAT Vs. JAGJIT INDUSTRIES
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September 22, 2004 |
TRANSWOLD INTERNATION INC Vs. JT COMMISSIONER OF INCOME TAX
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September 10, 2004 |
TRG INDUSTRIES PVT LTD Vs. CHZK DORMASH SERVICES
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October 5, 2004 |
TRILOK NARAYAN Vs. JAWAHARLAL NEHRU UNIVERSITY
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May 24, 2004 |
TULIP I T SERVICES LIMITED Vs. PUNJAB NATIONAL BANK
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July 16, 2004 |
TWENTIETH CENTURY FOX FILM CORPORATION Vs. ASC ENTERPRISES LTD
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November 20, 2004 |
U O I Vs. MAHAJBEEN AKHTAR
|
August 19, 2004 |
U P SAMAJ COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY
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November 29, 2004 |
U P STATE ROADWAYS TRANSPORT CORPORATION Vs. MOHD FARID
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July 30, 2004 |
U V UTTAMCHANDANI Vs. UNIVERSITY OF DELHI
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February 11, 2004 |
U.K. RAINA Vs. UNION OF INDIA (UOI)
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January 14, 2004 |
UDAI SHANKAR RAM Vs. UNION OF INDIA
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July 29, 2004 |
UDEY SINGH Vs. UNION OF INDIA
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July 23, 2004 |
UMA SHANKAR Vs. HINDUSTAN CARBIDE PVT LTD
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April 19, 2004 |
UMESH SINGH Vs. CHANCELLOR LT GOVERMENT
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May 18, 2004 |
UNION OF INDIA Vs. SHEELA RANI
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January 28, 2004 |
UNION OF INDIA Vs. ANDHRA PRADESH STATE COOPERATIVE MARKETING FEDERATION LTD
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April 6, 2004 |
UNION OF INDIA Vs. CHANDGI RAM
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February 19, 2004 |
UNION OF INDIA Vs. AMIRA TRADERS
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September 10, 2004 |
UNION OF INDIA Vs. MOHAN BEHARI JASOD KUMARI
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September 2, 2004 |
UNION OF INDIA Vs. IISCO
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November 19, 2004 |
UNION OF INDIA Vs. MURLI MANOHAR SINGH
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November 24, 2004 |
UNION OF INDIA Vs. JAMIL AHMED
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November 16, 2004 |
UNION OF INDIA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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October 29, 2004 |
UNION OF INDIA Vs. INDIAN OIL CORPORATION
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October 29, 2004 |
UNION OF INDIA Vs. ALL INDIA RMS and MMS EMPLOYEES
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October 6, 2004 |
UNION OF INDIA Vs. INDIAN IRON STEEL CO LTD
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October 4, 2004 |
UNION OF INDIA Vs. INDIA MATALS
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October 1, 2004 |
UNION OF INDIA Vs. B L SHARMA
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October 15, 2004 |
UNION OF INDIA Vs. RAJO
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December 3, 2004 |
UNION OF INDIA Vs. G SAREEN
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December 9, 2004 |
UNION OF INDIA Vs. ARCHANA STEELS
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December 8, 2004 |
UNION OF INDIA Vs. SUPREME PAPER MILLS LIMITED
|
November 1, 2004 |
UNION OF INDIA (UOI) Vs. DABHOL POWER COMPANY
|
May 5, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. KANSHI RAM
|
February 17, 2004 |
UNITED NEWS OF INDIA Vs. UNION OF INDIA
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January 29, 2004 |
UNIVERSAL MUSIC INDIA LIMITED Vs. SUBODH GARG
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April 6, 2004 |
UPENDRA CHUGH Vs. MALKIAT SINGH
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February 11, 2004 |
USHA CHOPRA Vs. STATE
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October 26, 2004 |
USHA INTERCONTINENTAL INDIA Vs. OMICRON ELECTRONICS GMBH
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October 15, 2004 |
USHA INTERCONTINENTAL INDIA Vs. OMICRON ELECTRONICS GMBH
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October 14, 2004 |
USHA RANI Vs. PRITAM SINGH
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November 4, 2004 |
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April 28, 2004 |
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February 10, 2004 |
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August 9, 2004 |
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November 29, 2004 |
V K DEWAN Vs. DELHI JAL BOARD
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July 8, 2004 |
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April 21, 2004 |
V K MALHOTRA Vs. CHAIRMAN and MANAGING DIRECTOR RURAL ELECTRIFICATION CORPN LTD
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December 2, 2004 |
V P DAHIYA Vs. UNION OF INDIA
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September 3, 2004 |
V P MAINRA Vs. DAWSONS LEASING LIMITED
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September 24, 2004 |
V S SAINI Vs. D C M
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March 22, 2004 |
VACHANBAND INVESTMENT LTD. Vs. ITO
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January 6, 2004 |
VAISH BROTHERS Vs. UNION OF INDIA
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September 6, 2004 |
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November 29, 2004 |
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October 1, 2004 |
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September 30, 2004 |
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October 15, 2004 |
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January 13, 2004 |
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May 12, 2004 |
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January 22, 2004 |
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October 14, 2004 |
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March 18, 2004 |
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November 29, 2004 |
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October 1, 2004 |
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December 14, 2004 |
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October 27, 2004 |
VERMA LEATHER FACTORY and TANNERY P LTD Vs. S N VARMA
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August 25, 2004 |
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March 11, 2004 |
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November 16, 2004 |
VIJAI DATA PRASHAR Vs. METRO CONST CO
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September 29, 2004 |
VIJAY PRASAD Vs. DIRECTORATE OF EDUCATION
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August 5, 2004 |
VIJAY SINGH Vs. UNION OF INDIA
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May 28, 2004 |
VIJAY SINGH ALIAS BIJENDER SINGH Vs. NARINDER SINGH
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July 13, 2004 |
VIJAY YADAV Vs. MUNICIPAL CORPORATION OF DELHI
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February 16, 2004 |
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December 15, 2004 |
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January 13, 2004 |
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December 16, 2004 |
VINAY KUMAR AGGARWAL Vs. UNION OF INDIA
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April 28, 2004 |
VINAY KUMAR MODI Vs. COMMISSIONER OF INCOME TAX
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July 27, 2004 |
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May 6, 2004 |
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September 10, 2004 |
VINITEC ELECTRONICS PVT LTD Vs. HCL INFOSYSTEMS LTD
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November 3, 2004 |
VINNI CHEMICAL P LTD Vs. AKHIL KUMAR SANGAL
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July 30, 2004 |
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October 14, 2004 |
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February 12, 2004 |
VINOD KUMAR JAIN Vs. BLUMAC ELECTRICALS INDIA
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August 13, 2004 |
VIRENDER SINGH Vs. STATE
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March 15, 2004 |
VIRENDER SINGH WIREMAN Vs. VICE CHAIRMAN AGRICULTURAL PRODUCE MARKETING BOARD
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December 15, 2004 |
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November 29, 2004 |
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September 3, 2004 |
VISHAL INDUSTRIES Vs. NORTH DELHI POWER LTD
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September 23, 2004 |
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December 18, 2004 |
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March 23, 2004 |
VOGEL MEDIA INTERNATIONAL Vs. JASU SHAH
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November 22, 2004 |
WALIA ELECTRONICS Vs. GOVERNMENT OF NCT OF DELHI
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May 21, 2004 |
WARIS MOHD Vs. UNION OF INDIA
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December 10, 2004 |
WATER & POWER CONSULTANCY SERVICES (INDIA) LTD. Vs. JT. COMMISSIONER OF INCOME TAX
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February 16, 2004 |
WAVIN INDIA LTD Vs. UNION OF INDIA
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December 2, 2004 |
WEE AAR CONSTRUCTIVE BUILDERS Vs. DELHI JAL BOARD
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July 9, 2004 |
WEE AAR CONSTRUCTIVE BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
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July 16, 2004 |
WILDLIFE PROTECTION SOCIETY OF INDIA Vs. UNION OF INDIA
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January 21, 2004 |
WIPRO LTD Vs. ACTION CONSTRUCTION
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December 13, 2004 |
WOCKHARDT LTD Vs. CHEMETAC PHARMACEUTICALS
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September 2, 2004 |
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March 19, 2004 |
YAAD ILAHI Vs. STATE
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September 13, 2004 |
YADU INDIA LIMITED Vs. MAYA SHARMA
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February 12, 2004 |
YAMUNA SYNTHETICS (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
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March 15, 2004 |
YASH NIGAM Vs. DELHI MEDICAL COUNCIL
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July 26, 2004 |
YOGENDER PAL BHATIA Vs. RAJESH alias SONU
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November 25, 2004 |
YOGENDER PAL BHATIA Vs. AJAY SAINI
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November 25, 2004 |
YOGESH TYAGI Vs. STATE
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May 26, 2004 |
YOUNG WOMENS CHRISTIAN ASSOCIATION OF INDIA Vs. JYOTSNA PAUL
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October 26, 2004 |
ZAHID HUSSAIN Vs. AENUL HAQ QURESHI
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August 13, 2004 |