REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A B A GHANI KHAN CHOWDHARY Vs. UNION OF INDIA	July 7, 2003
A K AHLUWALIA Vs. UNION OF INDIA	December 12, 2003
A K DIWAN Vs. UNION OF INDIA	March 28, 2003
A K GOENKA Vs. UNION OF INDIA	May 23, 2003
A K JAIN Vs. MUNICIPAL CORPORATION OF DELHI	October 22, 2003
A K JAJU Vs. AVNI KUMAR	April 29, 2003
A K SUREKHA Vs. PRADESHIYA INVESTMENT CORPORATION OF UP LIMITED	May 27, 2003
A N GUPTA Vs. HOUSING AND URBAN DEVELOPMENT	May 8, 2003
A P JAIN Vs. FARIDABAD METAL UDYOG PRIVATE LIMITED	March 10, 2003
A RAJAGOPALAN Vs. FEDERAL BANK LIMITED	September 18, 2003
A S DAHIYA Vs. UNION OF INDIA	December 17, 2003
A S IMPEX LIMITED Vs. DELHI HIGH COURT	November 13, 2003
A S MITTAL Vs. P O DEBT RECOVERY TRIBUNAL	November 21, 2003
ABDUL JABBAR Vs. STATE	May 26, 2003
ABDUL RASHID Vs. SHIV BIDI MFG COMPANY PRIVATE LIMITED	September 25, 2003
ABHA YADAV Vs. MUNICIPAL CORPORATION OF DELHI	July 28, 2003
ABHENDRA KUMAR JAIN Vs. B K GUPTA	December 9, 2003
ABN AMRO BANK N V Vs. STATE	April 4, 2003
ADISH C AGGARWALA Vs. BAR COUNCIL OF DELHI	September 30, 2003
ADVANI OILKAR LIMITED Vs. UNION OF INDIA	November 6, 2003
ADWEL ADVERTISING P LIMITED Vs. N D M C	February 25, 2003
AERENS ENTERTAINMENT ZONE LTD. & ORS. Vs. JT. CIT & ORS.	September 26, 2003
AGA MEDICAL CORPORATION Vs. FAISAL KAPADI	February 21, 2003
AGGARWAL AND MODI ENTERPRISES CINEMA PROJECT PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL	August 8, 2003
AHMAD ILAHI S O ALI ILAHI Vs. STATE	September 8, 2003
AIG MAURITIUS LLC Vs. TATA TELEVENTURES HOLDINGS LIMITED	February 14, 2003
AIROGO TRAVEL AND CARGO PRIVATE LIMITED Vs. UNION OF INDIA	September 16, 2003
AISHA JALAL Vs. LT GOVERNOR	January 3, 2003
AJAY KHANDELWALA Vs. STATE	August 4, 2003
AJAY PAL Vs. STATE	November 28, 2003
AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY	September 22, 2003
AJUDHYA DEVI Vs. BALWANT SINGH	August 28, 2003
AKKENA PRAGAD PERRAJU Vs. UNION OF INDIA	January 17, 2003
AKRITI MEDIA (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	August 19, 2003
AKSH OPTIFIBRE LIMITED Vs. B.S.N.L.	December 18, 2003
AKSHAY KAPUR Vs. RISHAV KAPUR	May 30, 2003
ALANKIT ASSIGNMENTS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX	February 14, 2003
ALFRED DUNHILL LIMITED Vs. GIRISH KUMAR HATANKAR	February 25, 2003
ALL INDIA AND GENERAL MAZDOOR UNION Vs. GOVERNMENT OF NCT OF DELHI	July 24, 2003
ALLAHABAD BANK Vs. PRESIDING OFFICER	October 17, 2003
ALOK AGGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX	February 14, 2003
ALPHABETICS PRIVATE LIMITED Vs. LOHIA JUTE PRESS	August 13, 2003
AMANBIR SINGH Vs. UNION OF INDIA	April 28, 2003
AMAR NATH Vs. DIRECTOR OF EDUCATION	July 21, 2003
AMAR SINGH Vs. GOVERNMENT OF NCT DELHI	January 30, 2003
AMAR SINGH TRILOCHAN SINGH Vs. JASOTI	May 28, 2003
AMARJEET SINGH Vs. STATE	April 3, 2003
AMBICA BUILDERS P LTD Vs. NEW DELHI MUNICIPAL COMMITTEE	August 27, 2003
AMBRISH JALSWAL Vs. ASTT. COMMISSIONER OF INCOME TAX	June 30, 2003
AMIR CHAND KESAR CHAND Vs. L D GUPTA COLLECTOR	May 8, 2003
AMIT KUMAR BASHISTA Vs. JAMIA MILLIA ISLAMIA UNIVERSITY	May 30, 2003
AMRIK SINGH Vs. DELHI DEVELOPMENT AUTHORITY	July 28, 2003
ANAND Vs. NCT OF DELHI	December 15, 2003
ANANT RAJ AGENCIES Vs. DDA	December 15, 2003
ANANT RAJ INDUSTRIES LIMITED Vs. BALMER LAWRIE AND COMPANY	February 20, 2003
ANANT VERINDER SINGH Vs. STATE	September 18, 2003
ANARI DEVI Vs. TILAK RAJ	August 7, 2003
ANDHRA BANK Vs. UNION OF INDIA	May 28, 2003
ANEK SINGH Vs. UNION OF INDIA	July 23, 2003
ANIL JAIN Vs. STATE	September 18, 2003
ANIL KUMAR Vs. STATE	September 2, 2003
ANIL KUMAR GAUTAM Vs. UNIVERSITY OF DELHI	July 29, 2003
ANIL KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.	May 26, 2003
ANIL METRE Vs. REGISTRAR OF COMPANIES	August 19, 2003
ANILMA ASSOCIATES Vs. UNION OF INDIA	July 18, 2003
ANIRUDH SINGH KATOCH Vs. UNION OF INDIA	August 1, 2003
ANITA ALIAS ANITA Vs. STATE OF NCT OF DELHI	November 25, 2003
ANITA ELECTRICALS PRIVATE LIMITED Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED	January 31, 2003
ANJANA BATHEJA Vs. CENTRAL BUREAU OF INVESTIGATION	July 14, 2003
ANJUMAN CO OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	January 24, 2003
ANKUR VAHI Vs. UNION OF INDIA	December 3, 2003
ANNAPOORNA AGENCIES P LTD Vs. UNION OF INDIA	October 16, 2003
ANSAL HOTELS LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	February 7, 2003
ANSAL THEATRES AND CLUBOTELS PRIVATE LIMITED Vs. STATE	September 12, 2003
ANSSAL PROPERTIES AND INDUSTRIES LIMITED Vs. PRESIDING OFFICER INDUSTRIEAL TRIBUNAL	May 1, 2003
ANU ENTERPRISE Vs. STATE BANK OF MAYSORE	January 3, 2003
ANUP KUMAR SRIVASTAVA Vs. STATE	March 27, 2003
ANUP KUMAR TANDON Vs. UNION OF INDIA	May 1, 2003
ANURAG VARDHAN Vs. CENTRAL BUREAU OF INVESTIGATION	July 9, 2003
ANWAR Vs. STATE	December 12, 2003
ARCHIES GREETINGS AND GIFTS LIMITED Vs. GARG PLASTIC	May 15, 2003
ARCHNA CHATTERJEE Vs. DELHI DEVELOPMENT AUTHORITY	March 21, 2003
ARCHNA LUTHANSA Vs. COMMISSIONER OF INCOME TAX	February 10, 2003
ARORA CONSTRUCTION COMPANY PRIVATE LIMITED Vs. DIRECTOR GENERAL WORKS CPWD	September 26, 2003
ARUN HOSIERY MILLS Vs. UNION OF INDIA	January 23, 2003
ARUN MARWATH Vs. GOVERNMENT OF NCT OF DELHI	July 21, 2003
ARUN SERVICE STATION Vs. INDIAN OIL CORPORATION LIMITED	August 29, 2003
ARUNESH AWASTHI Vs. GOVERNMENT OF NCT DELHI	January 28, 2003
ASHA AHUJA Vs. RAJESH AHUJA	March 31, 2003
Asha Batra Vs. Dharam Devi	February 11, 2003
ASHA GUPTA Vs. RAMJI LAL	January 20, 2003
ASHARFI DEVI Vs. RAJ SINGH	September 9, 2003
ASHARFI DEVI Vs. RAJ SINGH	September 23, 2003
ASHINA EXPORTS PVT. LTD Vs. BOUTIQUE INTERNATIONAL	February 13, 2003
ASHIT KAPUR Vs. UNION OF INDIA	December 12, 2003
ASHOK KUMAR Vs. UNION OF INDIA	November 20, 2003
ASHOK KUMAR Vs. P O	July 22, 2003
ASHOK KUMAR AGGARWAL Vs. V K PANDEY	August 28, 2003
ASHOK KUMAR AGGARWAL Vs. DELHI VIDYUT BOARD	February 6, 2003
ASHOK KUMAR CHAUHAN Vs. STATE	November 18, 2003
ASHOK KUMAR DHINGRA Vs. ORIENTAL INSURANCE COMPANY LIMITED	July 7, 2003
ASHOK KUMAR GOENKA Vs. KRISHAN KUMAR GUPTA	July 10, 2003
ASHOK KUMAR KANOJIA Vs. DELHI DEVELOPMENT AUTHORITY	February 5, 2003
ASHOK KUMAR MONGA Vs. UCO BANK	November 3, 2003
ASHOK KUMAR ROY Vs. CHANDA DEVI	November 19, 2003
ASHOK KUMAR SHRIMALI Vs. EXECUTIVE DIRECTOR INDIAN INVESTMENT CENTRE	July 22, 2003
ASHOK KUMAR TYAGI Vs. LOKAYUKTA	May 30, 2003
ASHOK KUMAR TYAGI Vs. LOKAYUKTA	April 8, 2003
ASHOKA PROMOTORS (P) LTD Vs. CAPTAIN VIRENDER SINGH	August 27, 2003
ASHWINI KUMAR Vs. UNIVERSITY OF DELHI	March 31, 2003
ASHWNI KUMAR KHANNA Vs. DELHI DEVELOPMENT AUTHORITY	January 22, 2003
ASHWNI KUMAR KHANNA Vs. DELHI DEVELOPMENT AUTHORITY	February 6, 2003
ASSN OF VICTIMS OF UPHAAR TRAGEDY Vs. UNION OF INDIA	April 24, 2003
ASSTT. COMMISSIONER OF INCOME TAX Vs. WHALEGRAPHICS INDIA LTD.	July 14, 2003
ASSTT. COMMISSIONER OF INCOME TAX Vs. GLOBAL AGENCIES (P) LTD.	May 22, 2003
ASSTT. COMMISSIONER OF INCOME TAX Vs. LUCKY TOUR & TRAVELS	September 15, 2003
ATUL LIMITED Vs. PRAKASH INDUSTRIES LIMITED	March 26, 2003
AVIJIT BANSAL Vs. UNIVERSITY OF DELHI	June 20, 2003
AVNEESH GUPTA Vs. SANJEEV KUMAR	September 10, 2003
AVON CRANES (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX	June 23, 2003
AVS INTERNATIONAL Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	May 26, 2003
AYURVEDIC AND UNANI TIBBIA COLLEGE Vs. DURGAWATI JAISWAL	July 24, 2003
B L KAPUR Vs. J S YADAV	May 30, 2003
B L KAURA Vs. UNION OF INDIA	May 1, 2003
B L WADHERA Vs. GOVT OF NCT OF DELHI	May 29, 2003
B M ABROL Vs. ASSOCIATION OF OTOLARYNGOLOGISTS OF INDIA	May 1, 2003
B P MITTAL Vs. STATE	July 16, 2003
B R ELECTRICALS Vs. CHAIRMAN	January 3, 2003
B R JINDAL Vs. HANS RAJ	September 9, 2003
B R METALS PRIVATE LIMITED Vs. UNION OF INDIA	April 28, 2003
B S TOMAR Vs. HARYANA STATE MINOR IRRIGATION AND TUBEWELLS CORPORATION LIMITED	October 13, 2003
BABLOO SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	January 2, 2003
BABY SAPNA Vs. ATTAR SINGH	December 3, 2003
BADARPUR POWER ENGINEERS AND WORKERS UNION Vs. UNION OF INDIA	October 28, 2003
BADRI BHAGAT JHANDEWALAN TEMPLE SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	May 2, 2003
BAHADUR SINGH Vs. UNION OF INDIA	February 7, 2003
BAHADUR SINGH Vs. MUNICIPAL CORPORATION OF DELHI	August 31, 2003
BAHADUR SINGH Vs. MUNICIPAL CORPORATION OF DELHI	August 13, 2003
BAL KISHAN KATARIA Vs. DELHI TRANSPORT CORPORATION	March 7, 2003
BAL KRISHAN SHARMA Vs. RAJ BALA	April 28, 2003
BAL RAM Vs. UNION OF INDIA	March 26, 2003
BAL SAHYOG Vs. UNION OF INDIA	October 14, 2003
BAL VIKAS PUBLIC SCHOOL Vs. GOVERNMENT OF NCT OF DELHI	January 3, 2003
BALA Vs. MOTI CHAND GUPTA	October 21, 2003
BALAJI CELLULOSE PRODUCTS LIMITED Vs. UNION OF INDIA	July 7, 2003
BALBIR SINGH SAWHNEY Vs. STATE	November 10, 2003
BALDEV KAUR Vs. STATE OF HARYANA	November 7, 2003
BALDEV RAM Vs. DELHI DEVELOPMENT AUTHORITY	November 7, 2003
BANDEL TRADERS PRIVATE LIMITED Vs. UNION OF INDIA	April 28, 2003
BANK KREISS Vs. ASHOK K CHAUHAN	March 6, 2003
BANK OF BARODA EMPLOYEES Vs. BANK OF BARODA	April 24, 2003
BANSI LAL BABBAR Vs. STATE OF DELHI	July 16, 2003
BAR COUNCIL OF DELHI Vs. ADISH C AGGARWALA AND BAR COUNCIL	September 25, 2003
BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE OF CH AISHI RAM BATRA EMPLOYEES UNION Vs. MANAGEMENT OF BATRA HOSPITAL AND MEDICAL RESEARCH CENTRAL OF CH AISHI RAM BATRA PUBLIC CHARITABLE TRUST	March 25, 2003
BAWANA RELOCATED IND PLOT OWNERS Vs. GOVT OF N C T OF DELHI	February 26, 2003
BAYERS AKTIENGELLSCHAFT Vs. RAJASTHAN PETROSYNTHETICS LIMITED	September 12, 2003
BENARES STATE BANK LIMITED Vs. UNION OF INDIA	November 24, 2003
BHAGAT SINGH Vs. STATE	August 1, 2003
BHAGWAN DASS Vs. PRABHATI RAM	October 20, 2003
BHAGWAT Vs. LT GOVERNOR OF DELHI	July 10, 2003
BHAGYA PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF POLICE	May 29, 2003
BHARAT BHUSHAN Vs. DELHI DEVELOPMENT AUTHORITY	November 6, 2003
BHARAT BHUSHAN (HUF) Vs. ADDL. COMMISSIONER OF INCOME TAX	November 4, 2003
BHARAT FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED	March 18, 2003
BHARAT STEEL TUBES LIMITED Vs. STATE	August 14, 2003
BHARATPUR NUTRITIONAL PRODUCTS LTD Vs. UNION OF INDIA	May 6, 2003
BHARTIA INDUSTRIES LTD Vs. RAJIV SALUJA	July 11, 2003
BHARTIYA PLASTIC UDYOG Vs. CENTRAL WAREHOUSING CORPORATION	April 29, 2003
BHATIA SERVICE STATION Vs. INDIAN OIL CORPORATION	July 21, 2003
BHIM RAJ SHARMA Vs. RAM CHANDER	November 21, 2003
BHISHAM DEV Vs. ESTATE OFFICER IV DDA	September 15, 2003
BHUPENDER ALIAS GORA Vs. NCT OF DELHI	November 4, 2003
BHUSHAN STEELS & STRIPS LTD. Vs. DY. COMMISSIONER OF INCOME TAX	February 27, 2003
BIHAR SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA	May 8, 2003
BIHARI LAL JALAN Vs. D D A	February 20, 2003
BIKRAMJIT ARORA Vs. SOMA DEVI	August 26, 2003
BIL INDUSTRIES LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	October 23, 2003
BIMLA Vs. KALAWATI	March 21, 2003
BIMLA DEVI Vs. FINANCE COMMISSIONER	July 16, 2003
BIMLA DEVI Vs. DURGA PERSHAD SHARMA	November 11, 2003
BIMLA GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	July 18, 2003
BINAY KUMAR Vs. UOI	May 21, 2003
BINAY KUMAR Vs. UNION OF INDIA	January 28, 2003
BINDU SEHGAL Vs. UNION OF INDIA	March 7, 2003
BIO CHEM PHARMACEUTICAL INDUSTRIES Vs. ASTRON PHARMACEUTICLES	January 15, 2003
BIOGENICS INDIA LTD Vs. B I F R	October 20, 2003
BIRDHI CHAND NAUNAG RAM JAIN Vs. P O LABOUR COURT NO IV	December 10, 2003
BIRLA TEXTILES Vs. MUNICIPAL CORPORATION OF DELHI	February 25, 2003
BISHAMBER DAYAL Vs. GOVT OF N C T OF DELHI	September 17, 2003
BISHAN CHAND MUKESH KUMAR Vs. UNION OF INDIA	September 24, 2003
BISHNU RAM Vs. SECRETARY COMMISSIONER OF INCOME TAX	March 7, 2003
BLACK DIAMOND GLASSWARE PRIVATE LIMITED Vs. KUSUM LATA GUPTA	October 13, 2003
BLUE CHROME LIMITED Vs. UNION OF INDIA	July 7, 2003
BPL COMMUNICATIONS LIMITED Vs. PUNJ LLOYD LIMITED	November 3, 2003
BRAHAM PAL SINGH GAUTAM Vs. UNION OF INDIA	December 18, 2003
BRIJ KOD Vs. COMMISSIONER FOOD AND SUPPLIES	February 3, 2003
BRIJENDER SINGH DESHWAL Vs. STATE	August 11, 2003
BRIJESH RANJAN Vs. MEDICAL COUNCIL OF INDIA	December 9, 2003
BRITISH INDIA CORPORATION LTD Vs. KHAIRATI RAM	May 29, 2003
BROWN FORMAN MAURITIUS LIMITED Vs. JAGATJIT BROWN FORMAN INDIA LTD	December 19, 2003
BSBK PRIVATE LIMITED Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	November 11, 2003
C J INTERNATIONAL HOTELS LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL	March 12, 2003
C SUBRAMANIAM Vs. UNION OF INDIA	November 4, 2003
CANARA BANK Vs. VIJAY KUMAR ARORA	November 27, 2003
CAPT SATISH SHARMA Vs. UNION OF INDIA	November 27, 2003
CAPT SUNEEL Vs. UNION OF INDIA	September 3, 2003
CAPTAN SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED	October 22, 2003
CASIO INDIA COMPANY LIMITED Vs. ASHITA TELE SYSTEMS PRIVATE LIMITED	September 8, 2003
CASTROL LIMITED Vs. A K MEHTA	July 21, 2003
CEMENT CORPORATION OF INDIA LIMITED Vs. N K COAL SALES LIMITED	November 13, 2003
CENTRAL BANK OF INDIA Vs. O P SINGLA	July 31, 2003
CENTRAL BANK OF INDIA Vs. SYSTEMS AND SOFTWARES	May 14, 2003
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	March 21, 2003
CHADHA MOTOR TRANSPORT COMPANY PRIVATE LIMITED Vs. GOVERNMENT OF N C T OF DELHI	May 23, 2003
CHAHAL VARUN KUMAR Vs. UNION OF INDIA	May 15, 2003
CHAMAN LAL Vs. STATE BANK OF INDIA	August 26, 2003
CHANDER BOSE Vs. UNION OF INDIA	October 20, 2003
CHANDER MOHAN Vs. DELHI DEVELOPMENT AUTHORITY	April 3, 2003
CHANDER MONAN Vs. RANJEET SINGH	November 27, 2003
CHANDER PAL SINGH Vs. UNION OF INDIA	February 28, 2003
CHANDRA SINGH Vs. GURMEJ SINGH	September 19, 2003
CHANDRESH SINGH Vs. UNION OF INDIA	March 26, 2003
CHANDU Vs. LT. GOVERNOR OF DELHI	September 17, 2003
CHARANJIT SINGH NISCHAL Vs. MCD	August 21, 2003
CHAUDHARY TRANSPORT AND CO Vs. MOTOR GENERAL FINANCE LIMITED	November 17, 2003
CHAUDHARY TRANSPORT AND COMPANY Vs. MOTOR GENERAL FINANCE LIMITED	November 27, 2003
CHAWLA ENTERPRISES LTD Vs. COMMISSIONER OF CUSTOMS	May 1, 2003
CHEMI TECH AND ENGINEERING PVT LIMITED Vs. GEO MILLERS COMPANY LIMITED	February 26, 2003
CHHAVI RAJ Vs. VICE CHANCELLOR	August 26, 2003
CHHAYA RANI Vs. SHARDANAND	September 17, 2003
CHHOTI DEVI Vs. FINANCIAL COMMISSIONER	March 31, 2003
CHIEF GENERAL MANAGER MTNL Vs. STATE DISPUTES REDRESSAL COMMISSION	May 6, 2003
CHITRA NARAIN Vs. NDTV PRANNOY ROY STAR TV RUPERT MURDOCH	December 15, 2003
CHRISTIAN DIOR COUTURE Vs. AJAY HARYANI	September 2, 2003
CHUNNI LAL Vs. SATPAL	November 18, 2003
CIT Vs. SMT. ASHA GULATI	October 4, 2003
CIT Vs. SARA SERVICES & ENGG. P. LTD.	August 27, 2003
CIT Vs. PETER DUKES	December 15, 2003
CIVCON ENGINEERS Vs. PURAN SINGH SETHI	May 16, 2003
COCA-COLA EXPORT CORPORATION Vs. ASSTT. COMMISSIONER OF INCOME TAX	March 31, 2003
COLGATE PALMOLIVE COMPANY Vs. ANCHOR HEALTH AND BEAUTY CARE PRIVATE LIMITED	October 29, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. ANUJ VOHRA	March 20, 2003
COMMISSIONER OF INCOME TAX Vs. SUPER METAL RE ROLLERS P LTD	September 29, 2003
COMMISSIONER OF INCOME TAX Vs. BHARAT ENTERPRISES	September 30, 2003
COMMISSIONER OF INCOME TAX Vs. SHRI RAM FIBERS LTD	July 31, 2003
COMMISSIONER OF INCOME TAX Vs. SHEHNAZ HUSSAIN	July 30, 2003
COMMISSIONER OF INCOME TAX Vs. S J KNITTING and FINISHING MILLS P LTD	July 18, 2003
COMMISSIONER OF INCOME TAX Vs. GUPTA BROTHERS	July 18, 2003
COMMISSIONER OF INCOME TAX Vs. INDOCOUNT FINANCE LTD	July 15, 2003
COMMISSIONER OF INCOME TAX Vs. SHAMBHU RAM	July 17, 2003
COMMISSIONER OF INCOME TAX Vs. KUWER FIBERS P LTD	July 10, 2003
COMMISSIONER OF INCOME TAX Vs. RANJIT SINGH	May 14, 2003
COMMISSIONER OF INCOME TAX Vs. K C VERMA	May 27, 2003
COMMISSIONER OF INCOME TAX Vs. SUIDU TRADE LINKS LTD	May 2, 2003
COMMISSIONER OF INCOME TAX Vs. A R J SECURITY PRINTERS	March 31, 2003
COMMISSIONER OF INCOME TAX Vs. SAM ORIE	March 21, 2003
COMMISSIONER OF INCOME TAX Vs. JAIN TUBE COMPANY LTD	March 21, 2003
COMMISSIONER OF INCOME TAX Vs. VIKAS LEASING LTD	April 10, 2003
COMMISSIONER OF INCOME TAX Vs. RAUNAQ AND CO PVT LTD	February 27, 2003
COMMISSIONER OF INCOME TAX Vs. HOTEL AND RESTAURANT ASSOCIATION	March 10, 2003
COMMISSIONER OF INCOME TAX Vs. SETH SUDHIR KUMAR MODI	February 13, 2003
COMMISSIONER OF INCOME TAX Vs. DEVINDER KUMAR MODI	February 13, 2003
COMMISSIONER OF INCOME TAX Vs. SUDHIR KUMAR MODI	February 6, 2003
COMMISSIONER OF INCOME TAX Vs. MAHESH KUMAR MODI	February 6, 2003
COMMISSIONER OF INCOME TAX Vs. NARESH KHATTAR HUF	January 28, 2003
COMMISSIONER OF INCOME TAX Vs. NOIDA TOLL BRIDGE CO LTD	January 28, 2003
COMMISSIONER OF INCOME TAX Vs. SUDHIR KUMAR MODI	January 30, 2003
COMMISSIONER OF INCOME TAX Vs. CHHABRA EMPORIUM	January 16, 2003
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED	January 16, 2003
COMMISSIONER OF INCOME TAX Vs. V P JAIN	January 23, 2003
COMMISSIONER OF INCOME TAX Vs. MAHENDRA KUMAR MODI	January 23, 2003
COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR MODI	January 23, 2003
COMMISSIONER OF INCOME TAX Vs. DALMIA DADRI CEMENT LTD	January 2, 2003
COMMISSIONER OF INCOME TAX Vs. HOTZ HOTEL LIMITED	January 7, 2003
COMMISSIONER OF INCOME TAX Vs. S R FRAGRANCES LTD	November 12, 2003
COMMISSIONER OF INCOME TAX Vs. NATIONAL CEREALS PRODUCTS	November 6, 2003
COMMISSIONER OF INCOME TAX Vs. SHANKARLAL VED PRAKASH	November 27, 2003
COMMISSIONER OF INCOME TAX Vs. SADHNA CHADHA	December 8, 2003
COMMISSIONER OF INCOME TAX Vs. INDOCOUNT FINANCE LTD	December 15, 2003
COMMISSIONER OF INCOME TAX Vs. IFFCO LTD	November 27, 2003
COMMISSIONER OF INCOME TAX Vs. PAPER PRODUCTS LTD.	November 21, 2003
COMMISSIONER OF INCOME TAX Vs. RAJEEV GRINDING MILLS	April 8, 2003
COMMISSIONER OF INCOME TAX DEL Vs. R S SIBAL	November 12, 2003
COMMISSIONER OF INCOME-TAX Vs. S. PRITAM SINGH	December 19, 2003
COMMISSIONER OF POLICE Vs. OM KUMAR	March 24, 2003
COMMISSIONER OF WEALTH TAX Vs. M K SWAMI	March 21, 2003
COMMISSIONER OF WEALTH TAX Vs. DAULAT RAM PUBLIC MISSION	January 23, 2003
COMPETITION SUCCESS REVIEW Vs. UNION OF INDIA	July 7, 2003
CONNAUGHT CIRCUS MUNICIPAL Vs. NEW DELHI MUNICIPAL COUNCIL	September 16, 2003
CONSTABLE DVR GARIBULLAH Vs. UNION OF INDIA	March 18, 2003
CONTINENTAL AND EASTERN AGENCIES Vs. COAL INDIA LIMITED	May 20, 2003
CONTINENTAL AND EASTERN AGENCY Vs. UNION OF INDIA	March 12, 2003
CONTINENTAL AND ESTERN AGENCY Vs. UNION OF INDIA	March 3, 2003
CONTINENTAL CONSTRUCTION LIMITED Vs. CHIEF ENGINEER	October 22, 2003
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE BANK OF INDIA	October 30, 2003
CORNING INCORPORATED U S A Vs. RAJ KUMAR GARG	September 9, 2003
CORPORATION BANK Vs. SUSHIL ENTERPRISES	May 16, 2003
COURT ON ITS OWN MOTION Vs. J R GANGWANI	February 24, 2003
COURT ON ITS OWN MOTION Vs. ASIAN AGE	November 11, 2003
COX INDIA LIMITED Vs. GOVERNMENT OF NCT OF DELHI	July 7, 2003
CREATIVE HANDICRAFTS Vs. UNION OF INDIA	May 1, 2003
D C M SHRI RAM INDUSTRIES LIMITED Vs. INDO ORGANICS	January 27, 2003
D C RAIZADA Vs. STATE	March 12, 2003
D D A Vs. FOUNDENGERS PRIVATE LIMITED	March 17, 2003
D D A Vs. ITS WORK ASST THRU D D A MAZD	October 22, 2003
D D SWAMI Vs. UNION OF INDIA	May 28, 2003
D N SHARMA Vs. USHA SHARMA	November 14, 2003
D N SOOD Vs. INSPECTONG ASSTT COMMISSIONER OF INCOME TAX	April 20, 2003
D N SOOD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 2003
D P SINGH Vs. UNION OF INDIA	May 28, 2003
D S MISHRA Vs. UNION OF INDIA	April 21, 2003
D S TEWATIA Vs. UNION OF INDIA	November 7, 2003
D T C Vs. VIDYA RANI	November 25, 2003
D T C Vs. SURINDER KAUR	November 25, 2003
D T C Vs. DHARAM PAL GUPTA	September 25, 2003
D T C Vs. DEVINDER SINGH	October 17, 2003
D T C Vs. RAM NATH MISHRA	September 5, 2003
DAINIK HIMACHAL SEWA Vs. UNION OF INDIA	January 21, 2003
DAINIK HIMACHAL SEWA, VYAPAR UDYOG SAMACHAR, BHARA Vs. UNION OF INDIA	March 21, 2003
DALER SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	October 23, 2003
DALIP KUMAR Vs. STATE OF DELHI	October 29, 2003
DAMAYANTI BUILDERS Vs. UNION OF INDIA	November 28, 2003
DARBAR EXPORTS Vs. BANK OF INDIA	March 13, 2003
DASHMESH EDUCATION SOCIETY Vs. DIRECTOR OF EDUCATION	September 22, 2003
DAULAT RAM NATURE CURE CENTRE Vs. UOI	September 25, 2003
DAYA CHAND I Vs. NATIONAL THERMAL POWER STATION	December 9, 2003
DAYA DUA Vs. OFFICIAL LIQUIDATOR	May 5, 2003
DAYA RAM KHATIK Vs. NCT OF DELHI	August 29, 2003
DAYANAND SWAROOP AGGARWAL Vs. UNION OF INDIA	July 30, 2003
DCM ESTATES AND INFRASTRUCTURE LIMITED Vs. STATE	September 30, 2003
DCM LIMITED Vs. STATE	October 29, 2003
DDA Vs. LODHA AND CO	December 10, 2003
DDA Vs. INDIAN TUBE COMPANY	December 10, 2003
DDA Vs. INDERJIT SINGH	November 25, 2003
DEEPA TRACY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	March 13, 2003
DEEPAK CHOPRA Vs. RAJ KUMAR ADHUPIA	February 26, 2003
DEEPAK CHOUDHARY Vs. UNION OF INDIA (UOI) AND ORS	October 30, 2003
DEEPAK LAMBA AND ANR. Vs. DELHI DEVELOPMENT AUTHORITY	October 29, 2003
DEEPSHIKHA JIWAN PANDIT Vs. NCERT	August 22, 2003
DEKAYS FOOD PRODUCTS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION	January 15, 2003
DELHI ADMINISTARTION Vs. CHAITALI SEN GUPTA	August 25, 2003
DELHI ADMINISTRATION Vs. PRESIDING OFFICER	September 11, 2003
DELHI AGRICULTURAL MARKETING BOARD Vs. SATYA PAL SINGH DABAS	August 8, 2003
DELHI BOTTLING COMPANY LIMITED Vs. MCD DESU	December 2, 2003
DELHI DEVELOPMENT AUTHORITY Vs. JHALANI UDYOG	December 4, 2003
DELHI DEVELOPMENT AUTHORITY Vs. VAKIL SINGH	August 28, 2003
DELHI DEVELOPMENT AUTHORITY Vs. SALWAN FURNISHING COMPANY	August 28, 2003
DELHI DEVELOPMENT AUTHORITY Vs. HARI SINGH	August 31, 2003
DELHI DEVELOPMENT AUTHORITY Vs. GOVT OF NCT OF DELHI	October 16, 2003
DELHI DEVELOPMENT AUTHORITY Vs. GANGA AUTOMOBILES LIMITED	March 13, 2003
DELHI JAL BOARD Vs. SURENDRA P MALIK	March 24, 2003
DELHI JAL BOARD Vs. PRESIDING OFFICER	July 28, 2003
DELHI PRADESH TAXI UNION Vs. AIRPORT AUTHORITY OF INDIA	May 30, 2003
DELHI RACE CLUB LIMITED Vs. UNION OF INDIA	February 5, 2003
DELHI STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. P O LABOUR COURT I	August 29, 2003
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. ENGINEERING ANCILLARY CO OPERATIVE INDUSTRIAL PRODUCTION SOCIETY LIMITED	May 9, 2003
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. K C BOTHRA	November 14, 2003
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT IV DELHI	May 8, 2003
DELHI TRANSPORT CORPORATION Vs. HARPAL SINGH EX SECURITY	April 25, 2003
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT NO 1	April 23, 2003
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT NO X	April 24, 2003
DELHI TRANSPORT CORPORATION Vs. GEETA KAKKAR	September 1, 2003
DELHI TRANSPORT CORPORATION Vs. BIJENDER SINGH	July 28, 2003
DELHI TRANSPORT CORPORATION Vs. PURAN MAL	July 23, 2003
DELUXE ESTATES P LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	May 23, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. TCIL BELLSOUTH LTD.	March 31, 2003
DESEIN PRIVATE LIMITED Vs. INDUSTRIAL TRIBUNAL III DELHI	November 24, 2003
DEV PHARMCY Vs. NOVA INTERNATIONAL	September 17, 2003
DEVI DAS KAPUR Vs. UNION OF INDIA THR SECRETARY	May 1, 2003
DEVI RANI Vs. JASWANT SINGH	July 9, 2003
DHAN SINGH Vs. UNION OF INDIA	July 16, 2003
DHANPATI DEVI Vs. UNION OF INDIA	July 9, 2003
DHARAM SINGH Vs. LT GOVERNOR NCT OF DELHI	December 5, 2003
DHARAMBIR KHATTAR Vs. STATE	December 19, 2003
DHARAMVIR SINGH Vs. GOVERNMENT OF NCT OF DELHI	April 25, 2003
DHIRAJ KUMAR PANDEY Vs. PALMEX ENTERPRISES	July 8, 2003
DILEEP MAKHIJA Vs. ARUN MITTAL	May 9, 2003
DILEEP MAKHIJA Vs. ARUN MITTAL	May 14, 2003
DIMPLE CHOPRA Vs. VISHAL SWARA	March 7, 2003
DINA NATH MALHOTRA Vs. UNION OF INDIA	January 6, 2003
DINESH KUMAR Vs. DELHI VIDTUT BOARD	July 7, 2003
DINESH SETH Vs. STATE	May 2, 2003
DIRECTOR GENERAL OF INCOME TAX Vs. A A I F R	March 4, 2003
DIRECTOR OF INCOME TAX Vs. LOVELY BAL SHIKSHA PARISHAD	October 20, 2003
DIRECTOR OF INCOME TAX Vs. SHERATON INTERNATIONAL INC	November 6, 2003
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. ALL INDIA ORIENTAL BANK OF COMMERCE WELFARE SOCIETY	January 14, 2003
DIRECTOR OF REVENUE INT Vs. RAJINDER SINGH	March 22, 2003
DIRECTORATE OF ENFORCEMENT Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE NEW DELHI	July 7, 2003
DR. RAJESH SARDANA Vs. ITO	April 29, 2003
DUGGAR FIBER PRIVATE LIMITED Vs. BENGALI MAJHI	April 28, 2003
DUNLOP INDIA LIMITED Vs. UNION OF INDIA	August 13, 2003
DURA LINE INDIA PRIVATE LIMITED Vs. BPL BROADBAND NETWORK PRIVATE LIMITED	December 2, 2003
DY. COMMISSIONER OF INCOME TAX Vs. DURANT REFRIGERATION (P) LTD.	December 19, 2003
DY. COMMISSIONER OF INCOME TAX Vs. HIMALAYA REFRIGERATION AND AIR CONDITIONING CO. (P) LTD.	June 11, 2003
DY. COMMISSIONER OF INCOME TAX Vs. DHANPAT MAL JAWALA DASS	June 24, 2003
EAST AFRICAN I REMEDIES PRIVATE LIMITED Vs. WALLACE PHARMACEUTICALS LIMITED	April 1, 2003
EB POCKET WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	April 3, 2003
ECIL RAPISCAN LIMITED Vs. UNION OF INDIA	February 7, 2003
EDUCATE INDIA SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	October 21, 2003
EMMANUEL O AGBAIZU Vs. NCB	January 29, 2003
ENKAY INDIA RUBBER CO P LTD Vs. COMMISSIONER OF INCOME TAX	March 26, 2003
ESS ESS METALS ENTERPRISES Vs. CEGAT	July 31, 2003
ESSEN SYNTHETICS (P) LTD Vs. UNION OF INDIA	February 13, 2003
EX SEP HARI RAM Vs. UNION OF INDIA	February 10, 2003
EX SWAR RAMJI RAI Vs. UNION OF INDIA	January 22, 2003
EXCORTS FINANCE LIMITED Vs. HILTON RUBBER LIMITED	February 3, 2003
EXPHAR SA Vs. BHARAT SHAH	February 6, 2003
F J HEREDIA Vs. UNION OF INDIA	July 28, 2003
Fahad Ansari Vs. All India Institute of Medical Sciences	August 26, 2003
FAHAD ANSARI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	August 28, 2003
FARIDABAD IRON & STEEL TRADERS ASSOCIATION Vs. UNION OF INDIA	November 21, 2003
FATEH RAJ LAXMI DEVI ALIAS VIDHYA MAHARANI Vs. JALVEEN ROSHA	January 31, 2003
FEDERATION OF CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA	January 8, 2003
FERTILIZER CORPORATION OF INDIA LIMITED Vs. P O INDUSTRIAL TRIBUNAL	July 17, 2003
FILEX SYSTEMS PVT LTD Vs. ROTOMAC PENS GUJ PVT LTD	December 11, 2003
FILTREX CONSULTATNTS AND ENGINEERS PRIVATE LIMITED Vs. UNION ON INDIA	September 17, 2003
FIROZ KHAN Vs. STATE	April 9, 2003
FREEZE CORNER Vs. GOVT OF NCT OF DELHI	July 30, 2003
FRIENDS OVERSEAS P LTD Vs. COMMISSIONER OF INCOME TAX IV	November 18, 2003
FRITO LAY INDIA Vs. SHIVDEEP FOOD PRODUCTS PRIVATE LIMITED	February 4, 2003
G C TAYAL Vs. NATIONAL SMALL INDUSTRIES CORPN LIMITED	May 5, 2003
G S BATRA Vs. R N MEHROTRA	October 23, 2003
G SAGAR SURI Vs. STATE	August 22, 2003
G.D. ISHWAR CHAND Vs. UNION OF INDIA	November 18, 2003
GAJENDER SINGH Vs. UNIVERSITY OF DELHI	August 29, 2003
GANGABHISHAN JAIN Vs. UNION OF INDIA	April 25, 2003
GAURI SHANKAR Vs. SEHRYAN	July 30, 2003
GAURI SHANKAR DHANWARIA Vs. MAYA DEVI	October 20, 2003
GAUTAM SARKAR Vs. RAM KRISHNA KULWANT RAI SCHOOL	March 27, 2003
GAVS LABORATORIES (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX	October 13, 2003
GAYATRI DEVI Vs. UNION OF INDIA	August 5, 2003
GEEPEE CEVAL PROTEINS AND INVESTMENT PVT LTD Vs. SAROJ OIL INDUSTRY	May 29, 2003
GEETA LAXMI Vs. RAM KUMAR	August 14, 2003
GEETANJALI NURSING HOME P LIMITED Vs. DILEEP MAKHIJA	August 26, 2003
GEETANJALI WOOLENS PRIVATE LIMITED Vs. PEARL INTER CONTINENTAL	March 27, 2003
GENERAL COMMERCE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED	May 8, 2003
GENERAL ELECTRIC COMPANY OF INDIA LIMITED Vs. GOEL ENGINEERING COMPANY	September 11, 2003
GHANSHAM DASS SETH Vs. UNION OF INDIA	September 25, 2003
GHANSHYAM DAS SURESHCHAND Vs. UNION OF INDIA	August 14, 2003
GHISA NATH Vs. VIJINDER SINGH	August 8, 2003
GLAXO GROUP LIMITED Vs. PAUM AND PAUM CHEMICALS	July 24, 2003
GLAXO SMITHKLINE CONSUMER HEALTHCARE GMBH AND COMPANY KG Vs. AMIGO BRUSHES PRIVATE LIMITED	December 11, 2003
GLITTER BUILDCON PRIVATE LIMITED Vs. SANJAY GROVER	May 30, 2003
GLORY PUBLIC SCHOOL Vs. LT GOVERNOR GOVT OF NCT	May 28, 2003
GOEL CONSTRUCTION CO Vs. UNION OF INDIA	March 21, 2003
GOPAL Vs. MCD	April 29, 2003
GOPI CHAND Vs. D S C FINANCE DEVELOPMENT CORPORATION LIMITED	February 26, 2003
GOVERDHAN LAL SONI Vs. INDIAN SULPHACID INDUSTRIES LTD	December 5, 2003
GOVIND Vs. STATE GOVERNMENT OF NCT OF DELHI	April 7, 2003
GOVT OF NCT OF DELHI Vs. KHEM CHAND	April 29, 2003
GOYAL GRAMODHYOG SANSTHAN Vs. SETH BROTHERS	May 23, 2003
GOYAL INDUSTRIAL CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY	November 28, 2003
GOYAL MG GASES LTD. Vs. PRESTIGE H.M. POLY CONTAINERS LTD.	September 29, 2003
GOYAL MG GASES PVT LTD Vs. RATHI ISPAT LIMITED	January 23, 2003
GRAND CHEMICAL WORKS Vs. NIRMALA DYECHEM	April 9, 2003
GULFAM GAZI Vs. STATE	November 27, 2003
GULSHAN KUMAR AHUJA Vs. VEENA SHARMA	April 1, 2003
GULSHAN MALHOTRA Vs. JAGDEV MALHOTA	November 14, 2003
GULSHAN RAI Vs. UNION OF INDIA	November 6, 2003
GURDEV KAUR Vs. HARI SINGH	March 13, 2003
GURDIP SINGH KALRA Vs. SURJIT SINGH SOOD	March 28, 2003
GURMEET SINGH Vs. ORIENTAL BANK OF COMMERCE	May 1, 2003
GURNAM SINGH Vs. UNION OF INDIA	May 1, 2003
GURNAM SINGH ALIAS HERJIT SINGH Vs. UNION OF INDIA	March 18, 2003
GURU NANAK VIDYA BHANDAR TRUST Vs. DY. COMMISSIONER OF INCOME TAX	January 29, 2003
GURU TEG BAHADUR SUGARS LIMITED Vs. BHAGWATI SALES CORPN AND LIMITED	February 25, 2003
GURUNANAK ENTERPRISES Vs. COMMISIONER PF INCOME TAX	January 7, 2003
GYANENDER KUMAR VERMA Vs. KAILASH CHAND JAIN	May 30, 2003
H K MALHOTRA Vs. JASBIR SINGH	February 28, 2003
H L BERI MEMORIAL EDUCATION SOCIETY Vs. GOVERNMENT OF NCT OF DELHI	July 17, 2003
H L MEHRA Vs. INTER PUBLICITY PRIVATE LIMITED	November 7, 2003
H.C. CHANDNA (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX	September 19, 2003
H.S. PATHANIA Vs. UNION OF INDIA	October 3, 2003
HAMDARD EMPLOYEEES AND GENERAL WORKERS UNION Vs. NCT OF DELHI	July 29, 2003
HAMDARD WAKF LAB INDIA Vs. K L SEHGAL	April 24, 2003
HAMDARD WAKF LABORATORIES INDIA Vs. MUNICIPAL CORPORATION OF DELHI	January 30, 2003
HANS ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA	May 6, 2003
HARASH TALWAR Vs. DELHI DEVELOPMENT AUTHORITY	September 18, 2003
HARBANS LAL Vs. FINANCIAL COMMISSIONER	July 31, 2003
HARBHAJAN SINGH AWLA Vs. UNION OF INDIA	November 21, 2003
HARCHARAN SINGH TALWAR AND CO Vs. UNION OF INDIA	September 9, 2003
HARI CHAND Vs. PSP BUILDERS AND PROMOTERS	February 11, 2003
HARI KISHAN Vs. FORTUNE TRADERS	July 8, 2003
HARI NANDAN PRASAD Vs. PRESIDING OFFICER	February 14, 2003
HARI RAM Vs. LALA OM PRAKASH	April 25, 2003
HARI SINGH Vs. STATE OF DELHI	July 23, 2003
HARISH CHANDER NARULA Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 26, 2003
HARJEEV AGGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX	June 23, 2003
HARMEETA SINGH Vs. RAJAT TANEJA	January 23, 2003
HAUZ KHAS NEIGHBOURHOOD ASSOCIATION Vs. ARCHAEOLOGICAL SURVEY OF INDIA	March 27, 2003
HAV JAI NARAYAN Vs. UOI	September 17, 2003
HAVALDAR KAILASH SINGH Vs. UNION OF INDIA	September 2, 2003
HCL INFOSYSTEMS LIMITED Vs. STATE	July 8, 2003
HEALTHCARE GMBH AND CO KG Vs. AMIGO BRUSHES PRIVATE LIMITED	December 11, 2003
HEERA LAL Vs. STATE	January 6, 2003
HEINEKEN BROUWERIJEN B V Vs. SOM DISTILLERIES AND BREWERIES LIMITED	January 29, 2003
HEM CHAND Vs. GOVERNMENT OF NCT OF DELHI	April 4, 2003
HEMA CHATURVEDI Vs. STATE	September 4, 2003
HILAL FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED	September 2, 2003
HIMACHAL KUMARI Vs. UNION OF INDIA	May 5, 2003
HIND CUTLERY HOUSE Vs. MALIK BARTAN BHANDAR	January 29, 2003
HIND LEVER CHEMICALS LIMITED Vs. UNION OF INDIA	July 7, 2003
HINDUSTAN COMMERCIAL INVESTMENT TRUST LTD Vs. DY. COMMISSIONER OF INCOME TAX	July 30, 2003
HINDUSTAN MOTORS LIMITED Vs. PRESIDING OFFICER	August 29, 2003
HINDUSTAN PENCILES LTD. Vs. DHARAM PAL JAIN AND SONS	May 29, 2003
HINDUSTAN PREFAB LIMITED Vs. LABOUR COMMISSIONER	November 19, 2003
HINDUSTAN VIDYUT PRODUCTS LIMITED Vs. DELHI VIDYUT BOARD	July 8, 2003
HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA	January 29, 2003
HIRA LAL AND SON EXPORT PVT LTD Vs. UNION OF INDIA	April 2, 2003
HIRDAY KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	September 25, 2003
HOLIDAY CLUB Vs. DELHI DEVELOPMENT AUTHORITY	September 22, 2003
HOTEL MARINA Vs. SUSHIL KUMAR RAUT	March 27, 2003
HOTEL WORKERS UNION Vs. GOVERNMENT OF NCT OF DELHI	July 24, 2003
HOTLINE TELETUBES AND COMPONENTS LIMITED Vs. A S IMPEX LIMITED	July 7, 2003
HOUSING URBAN DEV CORPN Vs. JOGINDER KUMAR	January 8, 2003
I S EXPORTERS Vs. Y P CHOPRA	November 18, 2003
ICC DEVELOPMENT INTERNATIONAL LIMITED Vs. EVER GREEN SERVICE STATION	January 15, 2003
ICC DEVELOPMENT INTERNATIONAL LIMITED Vs. ARVEE ENTERPRISES	January 31, 2003
ICC DEVELOPMENT INTERNATIONAL LTD Vs. ARVEE ENTERPRISES	January 1, 2003
IDEAL ENTERPRISES Vs. DESU MCD	August 21, 2003
IN RE: MODILUFT LTD. (NOW KNOWN AS ROYAL AIRWAYS LTD.) Vs. STATE	July 29, 2003
INCOME TAX OFFICER Vs. GIGGLES (P) LTD.	October 29, 2003
INDER PREET SINGH SAHNI Vs. ANOOP SHARMA	January 15, 2003
INDER VEER JAIN Vs. RAMESH CHAND GARG	September 18, 2003
INDERJEET SHARMA Vs. NATIONAL SEEDS CORORATION LIMITED	July 16, 2003
INDERJEET SINGH Vs. NDMC	February 10, 2003
INDERJIT GROVER Vs. INDRAWATI	October 16, 2003
INDERPURI RESIDENTS FORUM Vs. MUNICIPAL CORPORATION OF DELHI	September 19, 2003
INDIA HABITAT CENTRE Vs. JOINT DIRECTOR OF IT (EXEMPTION)	September 16, 2003
INDIA IRON STORES Vs. U O I	October 1, 2003
INDIA TOURISM DEVELOPMENT CORPORATION LIMITED Vs. BUDHIRAJA ELECTRICALS	January 7, 2003
INDIAN ASSOCIATES Vs. SHIVENDRA BAHADUR SINGH	February 21, 2003
INDIAN COFFEE WORKERS COOPERATIVE SOCIETY LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE	May 13, 2003
INDIAN POTASH LTD Vs. POTASH RESEARCH INST OF INDIA	November 5, 2003
INDIAN STEEL AND WIRE PRODUCTS Vs. B I F R	December 10, 2003
INDIRA GANDHI NATIONAL CENTER FOR ARS Vs. UNION OF INDIA	February 10, 2003
INDIRA RESTAURANT Vs. ADDL ENTERTAINMENT TAX OFFICER	May 1, 2003
INDO EXIM Vs. UNION OF INDIA	November 18, 2003
INDO GULF INDUSTRIES LIMITED Vs. UP STATE INDUSTRIES DEVELOPMENT CORPN	April 3, 2003
INDOCON MICRO ENGINEERS Vs. PINE TECHNOLOGY P LTD	September 10, 2003
INDOOR TABLE TENNIS TRUST Vs. KAPIL KHANNA	April 3, 2003
INDRA PERFUMERY COMPANY Vs. PRESIDING OFFICER	December 9, 2003
INDRADHAN AGRO PRODUCTS LTD. Vs. DY. COMMISSIONER OF INCOME TAX	August 18, 2003
INDUMATI PANDEY Vs. DELHI DEVELOPMENT AUTHORITY	September 5, 2003
INFORMATION AND BROADCASTING Vs. SOPALI	July 7, 2003
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LIMITED Vs. SANTOSH BAWEJA	November 14, 2003
INSHALLAH BEGUM ALIAS NOOR JAHAN BEGUM Vs. MOHAMMAD YUNUS	January 22, 2003
INTERADS ADVERTISING P LIMITED Vs. PALMEX ENTERPRISES	May 30, 2003
INTERNATIONAL& TRADING INVESTMENT CO. LTD. Vs. DY. COMMISSIONER OF INCOME TAX	November 9, 2003
IRA JUNEJA Vs. STATE	November 12, 2003
IRCON INTERNATIONAL LIMITED Vs. UNION OF INDIA	December 3, 2003
ITO Vs. SMT SHEETAL KUMARI	March 21, 2003
ITO Vs. OM PRAKASH ARUN KUMAR	February 10, 2003
J C JOHNSON Vs. RAGHBIR SINGH	August 22, 2003
J C MEHRA Vs. KUSUM GUPTA	May 26, 2003
J C PANT Vs. UNION OF INDIA	August 19, 2003
J K GOE Vs. GROW ON MARKETING LIMITED	January 20, 2003
J K IMPEX Vs. UNION OF INDIA	April 10, 2003
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX	October 23, 2003
J KOHLI Vs. RAM BHAGWAT	May 29, 2003
J M MUKHI Vs. MUNICIPAL CORPORATION OF DELHI	March 25, 2003
J P S MAHLA Vs. UNION OF INDIA	October 29, 2003
J S BHATIA Vs. UOI	January 6, 2003
J S DHILLON H U F LT GEN Vs. CONTINENTAL PROFILES LIMITED	May 26, 2003
JABBAR AHMED Vs. PRINCE INDUSTRIES	May 8, 2003
JAFAR SADDIQUE Vs. DELHI DEVELOPMENT AUTHORITY	May 29, 2003
JAG MAHINDER Vs. CHANDER	October 1, 2003
JAGANNATH CHAUHAN Vs. S C NANDA	April 30, 2003
JAGANNATH DUDADHAR Vs. COMMISSIONER OF SALES TAX	February 25, 2003
JAGDAMBA PRASAD BADONI Vs. STATE NCT OF DELHI	September 11, 2003
JAGDISH TRADING CO Vs. SALES TAX APPELLATE TRIBUNAL	August 7, 2003
JAGDISH YADAV Vs. UNION OF INDIA	May 30, 2003
JAGJIT SINGH CHOWDHARY Vs. PUNJAB & SIND BANK	December 5, 2003
JAGMAL Vs. TULA RAM	August 6, 2003
JAGMAL (DECEASED) THROUGH L.RS Vs. MUNICIPAL CORPORATION OF DELHI	May 21, 2003
JAGSON AIRLINES LIMITED Vs. BANNARI AMMAN EXPORTS PRIVATE LIMITED	April 28, 2003
JAI DAYAL Vs. SHAKUNTALA DEVI	September 10, 2003
JAI KRISHIN AMAR Vs. K M CAPITAL LIMITED	May 23, 2003
JAI PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION	April 7, 2003
JAI PRAKASH NARAIN SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	April 23, 2003
JAIN REFRACTORY ERECTORS Vs. CEMENT CORPORATION OF INDIA LIMITED	March 12, 2003
JAIPAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI	February 19, 2003
JAKSON ENGINEERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	September 12, 2003
JAMA CORPORATION PRIVATE LIMITED Vs. UNION OF INDIA	October 1, 2003
JANGVIR SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED	October 22, 2003
JANYUG CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	September 18, 2003
JASBIR KAUR Vs. ASHOK KUMAR SEHGAL	November 19, 2003
JASBIR SINGH Vs. UNION OF INDIA	March 6, 2003
JASWANT LAL CHUG Vs. NCERT	July 18, 2003
JASWANT RAI PARIKH Vs. DENA BANK	February 20, 2003
JAY ENGINEERING WORKS LTD Vs. COMMISSIONER OF INCOME TAX	March 6, 2003
JAY POLYCHEM INDIA LTD Vs. UNION OF INDIA	December 4, 2003
JAY SHREE SHARMA Vs. DELHI STATE INDUSTRIES DEVELOPMENT CORPORATION LIMITED	April 25, 2003
JAYSHREE KUMAR Vs. NEW DELHI MUNICIPAL COUNCIL	July 29, 2003
JEET SINGH Vs. UNION OF INDIA	May 26, 2003
JINDAL AROMATIC Vs. SOUTH COAST SPECIES EXPORTS PVT LTD	March 4, 2003
JINDAL AROMATICS Vs. SOUTH COAST SPICES EXPORTS PRIVATE LIMITED	May 26, 2003
JITENDRA MOHAN GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	April 1, 2003
JITENDRA NAROTTAM DAS MEHROTRA Vs. STATE	August 5, 2003
JOGINDER SAIN AND BROS Vs. MAN MOHAN SINGH	December 2, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. BUDH KISHORE	August 12, 2003
JOINT MANAGER Vs. PRESIDING OFFICER C G I T	July 15, 2003
JT. COMMISSIONER OF INCOME TAX Vs. BUDH KISHORE	September 23, 2003
JUGLAL Vs. DEPUTY COMMISSIONER	August 6, 2003
JUMAX FOAM PRIVATE LIMITED Vs. UNION OF INDIA	May 26, 2003
JYOTI TENT HOUSE Vs. NATIONAL SOCIETY FOR EQ OPP FOR HANDICP IN INDIA	March 4, 2003
K B MADAN AND COMPANY Vs. IFFCO	December 3, 2003
K C CHOPRA Vs. RAKESH MEHTA	May 10, 2003
K C CHOPRA Vs. M C D	April 22, 2003
K GIAN CHAND JAIN AND CO Vs. NEW INDIA ASSURANCE COMPANY LIMITED	October 28, 2003
K K MODI Vs. M K MODI	February 21, 2003
K L SHROFF Vs. STATE OF HARYANA	September 2, 2003
K L SUNEJA Vs. UNION OF INDIA	May 21, 2003
K L VERMA Vs. V K SHARMA	November 19, 2003
K M ASSOCIATES PVT LTD Vs. GOOD TIMES PVT LTD	March 7, 2003
K N CHHIBER Vs. SAE INDIA LIMITED	April 23, 2003
K P GUPTA Vs. VICE CHANCELLOR DELHI UNIVERSITY	May 2, 2003
K P SINGH Vs. UNION OF INDIA	January 7, 2003
K S JAWATKAR Vs. JAWAHARLAL NEHRU UNIVERSITY	November 20, 2003
K S JUNEJA Vs. EMBASSY OF URGUAY IN INDIA	July 8, 2003
K S NALWAYA Vs. D D A	July 15, 2003
K T S TULSI Vs. MUNICIPAL CORPORATION OF DELHI	January 7, 2003
K.P. VERMA Vs. U.O.I.	July 23, 2003
KAILASH ENGINEERS Vs. AUTO PINS INDIA LIMITED	April 3, 2003
KAILASH SINGH AND SONS Vs. UNION OF INDIA	September 2, 2003
KAKAS RESTAURANT Vs. K L SEHGAL	April 29, 2003
KALPANA TYAGI Vs. SNEH LATA SHARMA	March 17, 2003
KAMAL JESWANI Vs. STATE	November 14, 2003
KAMAL JIT SINGH PAHWA Vs. GONERNMENT OF NCT OF DELHI	February 7, 2003
KAMAL KUMAR MODI Vs. KRISHAN SAIGAL	January 14, 2003
KAMAL NARESH Vs. JAMIA MILLIA ISLAMIA	January 29, 2003
KAMLA BAI Vs. UNION OF INDIA	December 18, 2003
KAMLA DEVI Vs. V K SHARMA	February 19, 2003
KAMLESH Vs. GOVT OF N C T OF DELHI	December 19, 2003
KAMLESH THUKRAL Vs. CENTRAL GOVERNMENT	February 20, 2003
KANCHAN BEDI Vs. GURPREET SINGH BEDI	February 7, 2003
KANCHI SINGH Vs. STATE NCT OF DELHI	November 25, 2003
KANJIMULL AND SONS Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED	January 24, 2003
KANTA RANI Vs. COMMISSIONER OF POLICE	September 23, 2003
KANWALJIT KAUR Vs. PRADEEP KUMAR	November 19, 2003
KANWAR SHAMSHER SINGH Vs. SATBIR SINGH	November 11, 2003
KAPIL GARG Vs. STATE	August 29, 2003
KARI DEVI Vs. DESH RAJ	September 22, 2003
KASHI NATH SINGH Vs. UNION OF INDIA	February 14, 2003
KAUSHAL Vs. GOVT OF NCT OF DELHI	April 25, 2003
KEDAR NATH KOHLI Vs. SARDUAL SINGH	October 22, 2003
KELD ELLENTOFT INDIA P LTD Vs. K E BURGMANN	February 14, 2003
KENDRIYA VIDYALAYA SANGATHAN Vs. RAM KUMAR	July 21, 2003
KEWAL KRISHEN WAHI Vs. DELHI DEVELOPMENT AUTHORITY	July 29, 2003
KHANNA HOTELS PRIVATE LIMITED Vs. STATE	July 8, 2003
KHUB CHAND TYAGI Vs. D J B	October 14, 2003
KHUB RAM Vs. TULSI DEVI	November 5, 2003
KIRAN CHAUDHARY Vs. STATE	July 30, 2003
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. UTKAL SOLVENT EXTRACTIONS PRIVATE LIMITED	May 6, 2003
KISHAN CHAND Vs. MUNNI DEVI	May 29, 2003
KITABO DEVI Vs. STATE OF DELHI	October 1, 2003
KRAMPE HYDRAULIK INDIA Vs. UNION OF INDIA	July 30, 2003
KRANTI BUILDERS Vs. RIGHT TIME BUILDERS PVT. LTD	August 27, 2003
KRISHAN CHANDER Vs. DELHI TRANSPORT CORPORATION	September 11, 2003
KRISHAN KANT AGGARWAL Vs. DDA	September 23, 2003
KRISHAN KUMAR AGGARWAL Vs. ASSESSING OFFICER	September 12, 2003
KRISHAN PAL Vs. STATE	April 3, 2003
KRISHNA Vs. SECRETARY LABOUR	July 28, 2003
KRISHNA KUMAR SHARMA Vs. SHIV RAJ SINGH	August 19, 2003
KRISHNA PRAKASH Vs. DILIP HAREL MITRA CHENOY	November 4, 2003
KUL HIND TANZEEM KHUDDAMUL HUJJAJ Vs. UNION OF INDIA	January 21, 2003
KULDEEP SINGH Vs. LT GOVERNOR OF DELHI	July 31, 2003
KULWANT SINGH Vs. AIR CUSTOMS	December 17, 2003
KUNDAN LAL Vs. STATE	March 24, 2003
KUSUM LATA Vs. UNION OF INDIA	February 21, 2003
KWALITY RESTAURANT Vs. JAGDISH	July 24, 2003
L P DESAI Vs. UOI	July 7, 2003
L.G. ELECTRONICS INDIA PVT. LTD. Vs. USHA INDIA LTD. AND ORS.	September 15, 2003
LALA BAHADUR Vs. STATE	July 25, 2003
LALSONS ENTERPRISES Vs. ASSTT. COMMISSIONER OF INCOME TAX	March 27, 2003
LAMBERT KROGER Vs. NCT OF DELHI	November 3, 2003
LAV KUSH RAMLILA COMMITTEE Vs. MUNICIPAL CORPORATION OF DELHI	September 18, 2003
LEELA RAM DARJI Vs. UOI	September 16, 2003
LEPROSY MISSION Vs. UOI	September 3, 2003
LIC OF INDIA Vs. UNION OF INDIA	November 3, 2003
LIDO RESTAURANT Vs. REGIONAL OF COMMISSIONER	September 25, 2003
LIPI MUKHOPADHYAYA Vs. INDIAN INSTITUTION OF PUBLIC ADMINISTRATION	September 5, 2003
LKP MERCHANT FINANCING LIMITED Vs. GOVERNMENT OF NCT DELHI	January 13, 2003
LOKESH DHAWAN Vs. UNION OF INDIA	August 11, 2003
LUCKY STAR ESTATE INDIA PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	May 30, 2003
LUFTHANSA GERMAN AIR LINES Vs. LUFTHANSA GERMAN AIRLINES EMPLOYEES	January 17, 2003
LUMAX INDUSTRIES LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	July 31, 2003
M F H BEG Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	May 7, 2003
M G F INDIA LIMITED Vs. DAILY PRATAP	April 1, 2003
M K MODI Vs. K K MODI	February 21, 2003
M K S PROJECTS INDIA LIMITED Vs. SVC SUPERCHEM LIMITED	April 2, 2003
M L AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY	October 31, 2003
M L KHULLAR Vs. UNION OF INDIA	December 12, 2003
M M KHANNA Vs. JITENDER MOHAN GUPTA	July 18, 2003
M R BHATIA Vs. DIRECTOR OF EDUCATION	April 25, 2003
M S MALIK Vs. DIRECTOR GENERAL BSF	July 28, 2003
M S SHOES EAST LIMITED Vs. M R T P	October 23, 2003
M.G. CAPITAL SERVICES LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	October 9, 2003
M.S. SHOES EAST LTD Vs. UNION OF INDIA	January 16, 2003
M/S. BHARAT CINE CO. PVT. LTD Vs. PUNJAB NATIONAL BANK	December 11, 2003
M/S. HERO HONDA MOTORS LTD. Vs. DY. COMMISSIONER OF INCOME TAX	November 13, 2003
M/S. MONTARI ENTERPRISES PVT. LTD Vs. LAND ACQUISITION COLLECTOR	October 30, 2003
MACHO FOODS PRIVATE LIMITED Vs. MODILUFT LIMITED	January 28, 2003
MADAN LAL GARG Vs. DELHI DEVELOPMENT AUTHORITY	August 29, 2003
MADAN LAL KAPUR Vs. SUBHASH LAL KAPUR	July 23, 2003
MADAN MOHAN GUPTA Vs. STATE	September 9, 2003
MADAN SINGH Vs. UNION OF INDIA	October 14, 2003
MADHU KISHAN GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	July 21, 2003
MADURA COATS LIMITED Vs. BANK OF INDIA	April 21, 2003
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. UNIBROS	May 5, 2003
MAHANT SREE DWARKA PURI Vs. GOVERNMENT OF NCT DELHI	January 16, 2003
MAHARASHTRA SEAMLESS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	October 13, 2003
MAHARASHTRA STATE HANDLOOM CORPORATION LIMITED Vs. ASSOCIATION OF CORPORATIONS AND APEX SOCIETIES OF HANDLOOMS ACASH	April 29, 2003
MAHENDER KUMAR NIGAM Vs. M C D	February 27, 2003
MAHENDER PAL SINGH Vs. STATE OF UTTAR PRADESH	March 18, 2003
MAHENDER PRATAP TENEJA Vs. DELHI DEVELOPMENT AUTHORITY	March 18, 2003
MAHENDER SINGH Vs. MUNICIPAL CORPORATION OF DELHI	January 21, 2003
MAHENDER SINGH Vs. UNDER SECRETARY FREEDOM FIGHTER CELL	November 24, 2003
MAHESH CHAND Vs. A K CHAKRAVARTY	August 5, 2003
MAHESH CHAND GUPTA Vs. ASSISTANT COLLECTOR SADAR BAZAR DELHI	August 10, 2003
MAHESH CHAND GUPTA Vs. ASSISTANT COLLECTOR DELHI	August 11, 2003
MAHESH GUPTA Vs. NCT OF DELHI	July 31, 2003
MAHESH KAPOOR Vs. MUNICIPAL CORPORATION OF DELHI	May 9, 2003
MAHESWARI SARDAR Vs. VIJINDER SINGH	August 8, 2003
MAHIMA Vs. STATE	August 28, 2003
MAHINDER SINGH OBERIO Vs. UNION OF INDIA	April 10, 2003
MAJ. GEN. RAJINDER SINGH CHOWDHARY Vs. S. MANJIT SINGH CHOWDHARY	April 25, 2003
MAJ. GEN. W.S. CHONA Vs. UNION OF INDIA	March 6, 2003
MALATHI RAJAGOPALAN Vs. FEDERAL BANK LIMITED	September 18, 2003
MALTI SHARMA Vs. UNION OF INDIA	January 10, 2003
MAMTA MARAJAN & ORS Vs. ITO	March 31, 2003
MAMTA MOHINDRA Vs. DEPUTY COMMISSIONER OF POLICE	January 31, 2003
MAN MOHAN VAID Vs. MEENA KUMARI	May 23, 2003
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. KAMAL SINGH	May 13, 2003
MANAGING DIRECTOR CWC Vs. MOR SINGH GOSAIN	August 27, 2003
MANDIR SITA RAMJI ALIAS SITA RAM BHANDAR Vs. LAND ACQUISTION COLLECTOR	August 22, 2003
MANGAL SAIN AND SONS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	May 19, 2003
MANGALAS VELJI AND CO Vs. MOHAN KUMARI	November 7, 2003
MANGLI Vs. AJIT SINGH	August 18, 2003
MANGNA Vs. STATE	November 3, 2003
MANJIT SINGH Vs. PUNJAB AND SIND BANK	May 13, 2003
MANJU Vs. LT GOVERNOR	January 27, 2003
MANJU BALA Vs. UNION OF INDIA	August 4, 2003
MANJU CHANDRA Vs. UNIVERSITY OF DELHI	March 12, 2003
MANJU CHAURASIA Vs. DDA	February 19, 2003
MANJU GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	February 28, 2003
MANOJ KUMAR Vs. UNION OF INDIA	July 28, 2003
MANOJ OVERSEAS Vs. APPAREL EXPORT PROMOTION COUNCIL	December 4, 2003
MANOJ RASTOGI Vs. STATE	May 14, 2003
MANPREET SINGH Vs. STATE	November 6, 2003
MARINA WORLD SHIPPING CORPORATION LTD. Vs. JINDAL EXPORTS (P) LIMITED	December 16, 2003
MARUTI UDYOG LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	September 30, 2003
MASONOC CLUB Vs. LAND AND DEVELOPMENT OFFICER	July 21, 2003
MASTER ABHINAV MALHOTRA & ANR. V ASSTT. COMMISSIONER OF INCOME TAX Vs. STATE	November 14, 2003
MASTER PULKIT Vs. KAMLESH	April 3, 2003
MASTER X Vs. Y	March 17, 2003
MATHEWS CLARE GEORGINA Vs. VIKAS PAHWA AND DEEPAK	March 13, 2003
MATHURA DASS Vs. STATE	March 17, 2003
MATTER OF MODILUFT LIMITED Vs. STATE	July 29, 2003
MAYA JETHANANDA DARYANI Vs. AVTAR MOHAN SINGH	November 7, 2003
MCD Vs. KRISHNA SHARMA	November 10, 2003
MCD Vs. NEHRU PLACE HOTEL LIMITED	December 2, 2003
MCD Vs. RAJKUMAR	September 29, 2003
MCD Vs. LEKH RAM	September 25, 2003
MCD Vs. DELHI NAGAR NIGAM WORK KARAMCHARI SANGH	October 17, 2003
MCD Vs. OM PRAKSH	October 28, 2003
MCD Vs. JAIN BROTHERS	April 23, 2003
MEENA Vs. UNION OF INDIA	October 13, 2003
MEENU ABROL Vs. STATE	November 21, 2003
MEENU SHARMA Vs. STATE	February 26, 2003
MEERA KANWARIA Vs. STATE ELECTION COMMISSIONER	August 22, 2003
MEFCOM AGRO INDUSTRIES LTD. Vs. DY. COMMISSIONER OF INCOME TAX	November 25, 2003
MEHANGA RAM SAINI Vs. DELHI DEVELOPMENT AUTHORITY	February 18, 2003
MEKASTER TRADING CORPORATION Vs. UNION OF INDIA	August 29, 2003
MGF INDIA LIMITED Vs. RAJINDER SINGHAL	August 21, 2003
MICRONIX INDIA Vs. J R KAPOOR	May 15, 2003
MINA GUPTA Vs. SANJAY MAHAJAN	January 12, 2003
MINI MATHEW Vs. THOMAS MATHEW	April 10, 2003
MINNY ENTERPRISES Vs. GENERAL MANAGER ITDC	August 8, 2003
MIRABAI FILMS PVT LTD Vs. SITI CABLE NETWORK	March 17, 2003
MIRAJUDDIN Vs. D D A	November 18, 2003
MIRZA SABA ALAM BAIG Vs. UNIVERSITY OF DELHI	September 5, 2003
MITTAL SERVICES Vs. ESCOTEL MOBILE COMMUNICATION LIMITED	July 8, 2003
MMTC LIMITED Vs. INTERNATIONAL COMMODITIES EXPORT CORPORATION	November 25, 2003
MODEL SCHOOL FOR MENTALLY DEFICIENT CHILD Vs. MUKH RAM PRASAD MAURYA	September 23, 2003
MODEL WAYS EANDW SOCIETY Vs. LT GOVERNOR	August 25, 2003
MODERN FOOD INDUSTRIES EMPLOYEE UNION Vs. GOVT OF NCT OF DELHI	February 10, 2003
MODERN SCHOOL Vs. GOVT OF NCT DELHI	April 1, 2003
MODESTY GARMENTS Vs. UNION OF INDIA	November 7, 2003
MOHAMMAD ABDUL SAMAD Vs. STATE NCT OF DELHI	July 23, 2003
MOHAMMAD AHSHAN Vs. STATE NCT OF DELHI	August 18, 2003
MOHAMMAD IBRAHIM Vs. DELHI AGRICULTURAL MARKETING B	January 24, 2003
MOHAMMAD IDRISH Vs. CHAGGA ALI	August 21, 2003
MOHAMMAD ISRAIL Vs. DTC	November 20, 2003
MOHAMMAD IZHAR Vs. DELHI WAQF BOARD	August 27, 2003
MOHAMMAD KHALIL Vs. HARYANA ROADWAYS	August 5, 2003
MOHAMMAD MUSLIM Vs. DIRECTOR OF ENFORCEMENT	January 3, 2003
MOHAMMAD SALIM Vs. UNION OF INDIA	September 11, 2003
MOHAMMAD SALIM ALIAS PAPPU Vs. STATE	December 12, 2003
MOHAMMAD SHAFI Vs. OM METALS AND MINERAL P LIMITED	November 25, 2003
MOHAMMAD UMAR Vs. AZIMUNNISA	November 11, 2003
MOHAN BROTHERS Vs. REGIONAL PROVIDENT FUND COMMISISONER	April 29, 2003
MOHINDER KAUR Vs. G M COSMETICS	March 12, 2003
MOHIT KUMAR Vs. STATE	September 30, 2003
MONICA SHARMA Vs. STATE	October 30, 2003
MONIKA KAUSHIK Vs. GOVERNMENT OF NCT OF DELHI	February 18, 2003
MONOFLEX INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 22, 2003
MOOL CHAND Vs. UNION OF INDIA	February 6, 2003
MOTOROLA INDIA PRIVATE LIMITED Vs. SYMPKONY WIRELESS TELECOMMUNICATION ENTERNEINMENT	July 7, 2003
MOUNT ABU EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	May 6, 2003
MOUNT SHIVALIK BREWERIES LIMITED Vs. UNION OF INDIA	January 7, 2003
MOUNT SHIVALIK BREWERIES LTD Vs. UNION OF INDIA	January 8, 2003
MUKESH GOYAL, PROPRIETOR M/S ANUPAM ENTERPRISES Vs. JAIN CARBON PVT. LTD	July 9, 2003
MUKESH KUMAR Vs. GOVT OF N C T OF DELHI	November 6, 2003
MUKTA SONS Vs. UNION OF INDIA	February 28, 2003
MUNI RAM Vs. DDA	February 17, 2003
MUNICIPAL CORPORATION OF DELHI Vs. RAGHUNATH RATH	February 20, 2003
MUNICIPAL CORPORATION OF DELHI Vs. SHAM LAL	February 27, 2003
MUNICIPAL CORPORATION OF DELHI Vs. SENARO CONSTRUCTION INDIA LIMITED	March 5, 2003
MUNICIPAL CORPORATION OF DELHI Vs. JAI VEER	January 2, 2003
MUNICIPAL CORPORATION OF DELHI Vs. ASHOK KUMAR	January 23, 2003
MUNICIPAL CORPORATION OF DELHI Vs. KHEM CHAND	January 31, 2003
MUNICIPAL CORPORATION OF DELHI Vs. KANWAR PAL	April 28, 2003
MUNICIPAL CORPORATION OF DELHI Vs. D P GUPTA	May 12, 2003
MUNICIPAL CORPORATION OF DELHI Vs. NARESH KUMAR	May 27, 2003
MUNICIPAL CORPORATION OF DELHI Vs. RAI SINGH	July 7, 2003
MUNICIPAL CORPORATION OF DELHI Vs. RAI SINGH	July 9, 2003
MUNICIPAL CORPORATION OF DELHI Vs. WORKMAN MATES	May 29, 2003
MUNICIPAL CORPORATION OF DELHI Vs. S K JAYARAMAN	August 11, 2003
MUNICIPAL CORPORATION OF DELHI Vs. NATHU RAM	October 30, 2003
MUNICIPAL CORPORATION OF DELHI Vs. SANJAY KUMAR	October 31, 2003
MUNICIPAL CORPORATION OF DELHI Vs. K B DASS	October 30, 2003
MUNICIPAL CORPORATION OF DELHI Vs. ABID RAZA ZAIDI	September 26, 2003
MUNICIPAL CORPORATION OF DELHI Vs. BRIJ BALA	September 9, 2003
MUNICIPAL CORPORATION OF DELHI Vs. DAYA NAND	December 2, 2003
MUNICIPAL CORPORATION OF DELHI (MCD) Vs. LEKH RAM AND ANOTHER	September 25, 2003
MUNICIPAL EMPLOYEES UNION Vs. SECRETARY LABOUR GNCTD	April 24, 2003
MUNNI DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED	January 21, 2003
MURARI LAL GOEL Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	May 22, 2003
MUTHOOT LEASING AND FINANCE LIMITED Vs. VASUDEVA PUBLICITY SERVICE	May 27, 2003
N C JAIN Vs. NEW DELHI MUNICIPAL COUNCIL	September 16, 2003
N C KAPOOR Vs. UNION OF INDIA	February 4, 2003
N K AHUJA Vs. UNION OF INDIA	October 1, 2003
N K SHARMA Vs. K G ARYA	August 21, 2003
N K SURI Vs. STATE	July 10, 2003
N R CHOUDHARY Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT	February 3, 2003
N RADHAKRISHNAN Vs. ACME DECOR INDIA PVT LIMITED	February 3, 2003
NAGIN CHAND GODHA Vs. UNION OF INDIA	April 30, 2003
NAIMUDDIN Vs. UNION OF INDIA	July 16, 2003
NAMIT BHARGAVA Vs. MEDICAL COUNCIL OF INDIA	December 12, 2003
NANDAN PRASAD GUPTA Vs. SUNIL GUPTA	February 28, 2003
NARESH KUMAR BERI Vs. BHARAT SINGH	November 17, 2003
NARINDER KHANNA Vs. UNION OF INDIA	March 21, 2003
NARINDER NATH SHARMA Vs. SHANIT DEVI	September 15, 2003
NATIONAL BUILDINGS CONSTRUCTION CORPN. LTD. Vs. ANTIA ELECTRICALS PVT. LTD.	May 9, 2003
NATIONAL HORTICULTURE BOARD Vs. FLORA CONTINENTAL LIMITED	November 3, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. SEEMA DEVI	September 25, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. KANTA RANI JUNEJA	September 16, 2003
NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED Vs. ROYAL CONSTRUCTION COMPANY PRIVATE LIMITED	March 25, 2003
NATIONAL RADIO AND ELECTRIC COMPANY LIMITED Vs. UNION OF INDIA	February 4, 2003
NATIONAL SEEDS CORPORATION LIMITED Vs. H L MEHTA	November 6, 2003
NAVIN KUMAR Vs. STANDARD RESTAURANT	January 29, 2003
NAVNIRMAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA	May 7, 2003
NEELAM KATARA Vs. UNION OF INDIA	October 14, 2003
NEERAJ MONGA Vs. O P KHANNA	August 13, 2003
NEHRU MEMORIAL MUSEUM AND LIBRAR Vs. N C T OF DELHI	September 26, 2003
NESTOR PHARMACEUTICALS LIMITED Vs. UNION OF INDIA	July 10, 2003
NEW DELHI BAR ASSOCIATION Vs. NATIONAL CAPITAL TERRITORY OF DELHI GOVERNMENT	July 16, 2003
NEW DELHI MUNICIPAL CORPORATION Vs. VIJAY PAL SINGH	October 16, 2003
NEW DELHI MUNICIPAL COUNCIL Vs. GOVERDHAN DASS SHARMA	September 15, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAKESH VIJ	September 10, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAKUNTALA DEVI	July 16, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEENA KHATTAR	February 25, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHUWAN CHAND	February 25, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ALEXANDER M P	November 6, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM DULARI	November 18, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NACHHATAR KAUR	November 21, 2003
NEW MAKRANA MARBLE TRADERS Vs. UNION OF INDIA	May 21, 2003
NEWTECH ESTATE AND INDUSTRIES PRIVATE LIMITED Vs. INDER SINGH OBEROI	November 27, 2003
NICE RUBBER Vs. PRESIDING OFFICER	March 5, 2003
NIDHI GOEL Vs. GOVERNMENT OF NCT OF DELHI	July 29, 2003
NIJJER AGRO FOODS LIMITED Vs. NASIB CHAND	October 14, 2003
NIKUNJ KUMAR GUPTA Vs. STATE	October 1, 2003
NIRMAL KUMAR VERMA Vs. UNION OF INDIA	May 22, 2003
NIRMAL RANI SIBBAL Vs. S AMARJIT SINGH	November 3, 2003
NIRMAL SINGH Vs. UNION OF INDIA	May 1, 2003
NIRMALA GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	November 3, 2003
NISHA RIBERO Vs. GEORGE MARIO RIBEIRO	September 26, 2003
NISSHO IWAI CORPORATION Vs. MAURIA UDYOG PVT LTD	October 30, 2003
NOKIA INDIA PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	August 6, 2003
NOVA CORPORATION LIMITED Vs. NEENA ELECTRICS LIMITED	September 11, 2003
NUCHEML LTD. Vs. DY. COMMISSIONER OF INCOME TAX	July 29, 2003
O P GAUR Vs. O P GOEL	September 29, 2003
OM PARKASH Vs. UNION OF INDIA	February 7, 2003
OM PARKASH GOEL Vs. JAI PRAKASH GOEL	November 28, 2003
OM PRAKASH Vs. UNION OF INDIA	February 14, 2003
OM PRAKASH Vs. CHIEF JUSTICE HIGH COURT OF DELHI	July 29, 2003
OM PRAKASH BAJAJ Vs. CHANDER SHEKHAR	January 31, 2003
OM PRAKASH K OIL DEPOT Vs. COMMISSIONER OF FOOD AND SUPPLIES DELHI	July 9, 2003
OM PRAKASH SINGH Vs. STATE	July 31, 2003
OM PRAKASH SURESH KUMAR Vs. ASSTT. COMMISSIONER OF INCOME TAX	May 12, 2003
ORIENT ENTERPRISES Vs. ASSTT. COMMISSIONER OF INCOME TAX	June 30, 2003
ORIENTAL INSURANCE CO Vs. C R DUTTA	August 28, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. BIMLA DEVI	August 13, 2003
ORISSA CEMENT LTD Vs. INCOME TAX OFFICER	February 20, 2003
ORISSA INDUSTRIES LIMITED Vs. HARDAYAL AND SONS HUF	January 24, 2003
OTIS ELEVATOR COMPANY INDIA LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL III	April 22, 2003
P E S INSTALLATION PRIVATE LIMITED Vs. CHIEF ENGINEER CIVIL	March 26, 2003
P L GUPTA Vs. REGISTRAR CO OPERATIVE SOCIETIES	February 4, 2003
P L SHARMA Vs. UNIVERSITY OF DELHI	October 16, 2003
P P GARG Vs. N D M C	August 21, 2003
P R KANWAR Vs. UNION OF INDIA	September 18, 2003
P R R NAIR Vs. UNION OF INDIA	March 5, 2003
P V MAHASHABDEY Vs. DELHI DEVELOPMENT AUTHORITY	January 3, 2003
P.L. LAMBA (HUF) Vs. ASSTT. COMMISSIONER OF INCOME TAX	September 2, 2003
PAC WORKERS UNION REGD Vs. SECRETARY LABOUR	February 4, 2003
PADMA MOHAN Vs. MUNICIPAL CORPORATION OF DELHI	February 5, 2003
PANKAJ GOEL Vs. STATE	November 25, 2003
PANKAJ KUMAR Vs. MEDICAL COUNCIL OF INDIA	December 12, 2003
PANNA LAL GIRDHARI LAL Vs. UMA DEVI	January 10, 2003
PANORAMA EXPORTS PRIVATE LIMITED Vs. PRAVEEN KUMAR	September 24, 2003
PARAS NATH Vs. STATE OF DELHI	April 22, 2003
PARASARAMPURIA SYNTHETICS LIMITED Vs. SHANKAR PRASAD	January 31, 2003
PARMINDER KAUR KHURMI Vs. UNION OF INDIA	November 4, 2003
PARUL JHUNJHUNWALA Vs. UNIVERSITY OF DELHI	August 11, 2003
PASUPATI FABRICS LIMITED Vs. UNION OF INDIA	March 31, 2003
PATNI CHEMICALS LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	November 28, 2003
PAWAN BAJAJ Vs. UOI	March 24, 2003
PAWAN KUMAR GANGA BISHAN GUPTA Vs. FINANCIAL COMMISSIONER DELHI	April 10, 2003
PEARL GLOBAL LIMITED Vs. UNION OF INDIA	September 22, 2003
PEARL GLOBAL LIMITED Vs. UNION OF INDIA	September 4, 2003
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	July 30, 2003
PEPSICO INDIA HOLDINGS LTD Vs. SCHOLLE EUROPE B.V.	September 12, 2003
PHOOL SERVICE STATION Vs. INDIAN OIL CORPORATION LIMITED	September 11, 2003
PHOOL SINGH Vs. GIRDHARI LAL	November 6, 2003
PIONEER PUBLICITY CORPORATION Vs. DELHI TRANSPORT CORPORATION	February 27, 2003
PIYUSH JAIN Vs. ELECTION COMMISSION OF INDIA	December 19, 2003
PNB CAPITAL SERVICES LIMITED Vs. ATUL GLASS INDUSTRIES LIMITED	February 17, 2003
PNB CAPITAL SERVICES LIMITED Vs. SWARAJ AGROILS LIMITED	March 17, 2003
PNB CAPITAL SERVICES LTD. Vs. ATUL GLASS INDUSTRIES LTD.	March 17, 2003
POKHRAYAN ALUMS AND CHEMICALS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	January 3, 2003
POOJA GUPTA Vs. NIL	December 11, 2003
POONAM RAI Vs. UNION OF INDIA	January 3, 2003
PRABHA MEHRA Vs. DELHI DEVELOPMENT AUTHORITY	May 7, 2003
PRABODH CHAND TYAGI Vs. DELHI TRANSPORT CORPORATION	February 3, 2003
PRADEEP DEWAN ADVOCATE Vs. DELHI DEVELOPMENT AUTHORITY	October 28, 2003
PRAFULLA CHANDRA BIDWAI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	March 12, 2003
PRAKASH Vs. JAGDISH SINGH	November 19, 2003
PRAKASH INDUSTRIES LIMITED Vs. STATE	July 17, 2003
PRAKASH TEXTILES Vs. UNION OF INDIA	September 4, 2003
PRAKASHWATI Vs. D T C	September 12, 2003
PRAMOD CHANDER Vs. ISHWAR DAYAL	May 5, 2003
PRAMOD KUMAR Vs. UNION OF INDIA	March 31, 2003
PRAMOD KUMAR KUSHWAHA Vs. INDIAN INSTITUTE OF TECHNOLOGY	October 20, 2003
PRAN NATH LEKHI Vs. UNION OF INDIA	July 18, 2003
PRANAY KUMAR SONI Vs. CHAIRMAN UPSC	April 25, 2003
PRASAR BHARTI Vs. STRACON INDIA LIMITED	February 21, 2003
PRASHANT GLASS WORKS PRIVATE LIMITED Vs. BANARAS MARBLES AND GRANITES LIMITED	March 31, 2003
PRATAP CHAND CHASWAL Vs. UNION OF INDIA	February 7, 2003
PRATAP SINGH GAEKWAD Vs. STATE OF NCT OF DELHI	October 30, 2003
PREETI ARORA Vs. VIJENDER SINGH CHAUDHARY	January 31, 2003
PREM CHAND Vs. UNION OF INDIA	December 5, 2003
PREM LATA Vs. ANARO DEVI	January 21, 2003
PREM LATA GUPTA Vs. DUNLOP INDIA LIMITED	January 31, 2003
PREM NATH GOEL AND CO Vs. COMMISSIONER OF INCOME TAX	December 2, 2003
PREM PRAKASH OBEROI Vs. DDA	June 16, 2003
PREMLATA BHATIA Vs. UNION OF INDIA	October 14, 2003
PRITAM SINGH Vs. D D A	August 21, 2003
PRITAM SINGH MAKIN Vs. MUNICIPAL CORPORATION OF DELHI	February 11, 2003
PRITPAL SINGH BHATIA Vs. YOGESHWAR NATH	September 18, 2003
Priyanka Gogna Vs. Union of India	September 20, 2003
PRIYANKA GOGNA Vs. UNION OF INDIA	September 30, 2003
PUNEET DUDEJA Vs. GOVT OF NCT OF DELHI	July 23, 2003
PUNEET SINGH CHAUHAN Vs. STATE	September 10, 2003
PUNJAB AND SIND BANK Vs. KOEL KANTA KOHLI	November 20, 2003
PUNJAB AND SINDH BANK Vs. DALJIT SINGH	July 16, 2003
PUNJAB NATIONAL BANK Vs. HARISH SHARMA	July 10, 2003
PUNJAB NATIONAL BANK Vs. IQBAL AHMAD	November 7, 2003
PUNJAB NATIONAL BANK Vs. AJANTA CONSTRUCTION COMPANY	May 29, 2003
PUNJAB TRACTORS LIMITED Vs. INTERNATIONAL TRACTORS LIMITED	February 28, 2003
PUSHPAM INTERNATIONAL PRIVATE LIMITED Vs. ALL INDIAN GENERAL MAZDOOR	January 6, 2003
R B SHARMA Vs. STATE BANK OF INDIA	October 21, 2003
R BHARAT KUMAR AND CO Vs. KAMAL SYNTHETIC TEXTILE MARKET	April 30, 2003
R BHUSAL Vs. UNION OF INDIA	February 18, 2003
R K BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	May 28, 2003
R K KHANNA Vs. NEW DELHI MUNICIPAL COUNCIL	November 29, 2003
R K MALHOTRA Vs. FRIENDS CENTRAL GOVERNMENT EMPLOYEES CO OP HOUSE BLDG SOCIETY	November 17, 2003
R K SHARMA Vs. D T C	July 10, 2003
R K SINGH Vs. UNION OF INDIA	April 25, 2003
R L KHERA CHARITABLE TRUST Vs. MUNICIPAL CORPORATION OF DELHI	September 5, 2003
R L RATHORE Vs. DELHI POWER SUPPLY COMPANY LIMITED	September 3, 2003
R L TOSHNIWAL Vs. TNDO RAMA SYNTHETICS INDIA LIMITED	February 20, 2003
R P GULATI Vs. STATE	September 12, 2003
R P NANDA Vs. DDA	December 19, 2003
R P SAXENA Vs. NIEPA	March 4, 2003
R S AVTAR SINGH Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED	February 3, 2003
R S BAKSHI Vs. H K MALHARI	February 10, 2003
R S SOOD Vs. RAJENDER PRASAD	May 1, 2003
R S YADAV Vs. V S N L	April 22, 2003
R VIJAYA LAKSHMI Vs. DELHI DEVELOPMENT AUTHORITY	July 23, 2003
RACHNA DOGRA Vs. DIRECTORATE OF ESTATES MINISTRY OF URBAN AFFAIRS AND EMPLOYMENT	December 17, 2003
RADHEY MOHAN SINGH Vs. KAUSHALYA DEVI	May 27, 2003
RADHEY SHYAM DANG Vs. D.D.A.	April 4, 2003
RADHEY SHYAM GUPTA Vs. UNION OF INDIA	October 29, 2003
RAHEJA HOSPITAL AND P R I Vs. L A COLLECTOR	September 4, 2003
RAISUDDIN Vs. UNION OF INDIA	January 14, 2003
RAJ BAHADUR Vs. UNION OF INDIA	February 7, 2003
RAJ BAHADUR Vs. UNION OF INDIA	August 26, 2003
RAJ BALA Vs. UNION OF INDIA	July 22, 2003
RAJ KUMAR Vs. UNION OF INDIA	August 4, 2003
RAJ KUMAR Vs. UNION OF INDIA	October 30, 2003
RAJ KUMAR Vs. UNION OF INDIA	November 5, 2003
RAJ KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	November 27, 2003
RAJ KUMAR ALIAS RAJU Vs. STATE OF NCT OF DELHI	July 16, 2003
RAJ KUMARI Vs. HARI PARSHAD	July 7, 2003
RAJ PAL Vs. SECRETARY LABOUR and LABOUR COMMISSIONER GOVT OF NCT OF DELHI	November 17, 2003
RAJ RANI Vs. G T B HOSPITAL	November 20, 2003
RAJ RANI Vs. DELHI DEVELOPMENT AUTHORITY	September 9, 2003
RAJ SINGH Vs. P O LABOUR COURT NO VIII DELHI	August 27, 2003
RAJ SINGH Vs. STATE NCT OF DELHI	December 2, 2003
RAJ VARDHAN AZAD Vs. ALL INDIA OPHTHALMOLOGICAL SOCIETY	February 24, 2003
RAJBIR SINGH Vs. A J S SAWHNEY	August 25, 2003
RAJBIR SINGH Vs. UNION OF INDIA	September 19, 2003
RAJENDER JAIN Vs. DELHI DEVELOPMENT AUTHORITY	February 24, 2003
RAJENDER JAIN Vs. DELHI DEVELOPMENT AUTHORITY	February 13, 2003
RAJENDRA PRASAD GUPTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	May 13, 2003
RAJESH JAIKRISHNA Vs. UNION OF INDIA	July 28, 2003
RAJESH KUMAR Vs. UNION OF INDIA	January 8, 2003
RAJESH KUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 2, 2003
RAJESH KUMARI Vs. DELHI DEVELOPMENT AUTHORITY	November 12, 2003
RAJINDER KUMAR Vs. IQBAL SINGH	July 11, 2003
RAJINDER PUPNEJA Vs. BISHAN DAS and SONS	April 23, 2003
RAJINDER SINGH Vs. DTC	May 9, 2003
RAJIV LOCHAN Vs. NARENDER NATH	September 1, 2003
RAJIV SHARMA Vs. STATE	March 27, 2003
RAJO Vs. RAJ KUMAR	July 22, 2003
RAJU Vs. STATE	April 29, 2003
RAJU GUPTA Vs. STATE	December 11, 2003
RAJVIR SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED	October 22, 2003
RAKESH GOYAL Vs. ASSTT COMMISSIONER OF INCOME TAX	September 12, 2003
RAKESH KISHORE Vs. REGISTRAR CO OPERATIVE SOCIETIES	May 30, 2003
RAKESH KUMAR Vs. STATE	December 12, 2003
RAKESH KUMAR AGGARWAL Vs. COMMISSIONER OF INCOME TAX	November 17, 2003
RAKESH KUMAR JAIN Vs. ASSTT. COMMISSIONER OF INCOME TAX	April 23, 2003
RAKESH KUMAR TYAGI Vs. UNION OF INDIA	April 10, 2003
RAKESH OIL COMPANY Vs. INDIAN OIL CORPORATION LIMITED	September 1, 2003
RAKESH SAINI Vs. UNION OF INDIA	November 12, 2003
RAM DEVI Vs. ASSTT. COMMISSIONER OF INCOME TAX	October 30, 2003
RAM KISHAN Vs. JAGTAR SINGH	July 7, 2003
RAM KISHAN AND SONS Vs. FREEWAY MARKETING (INDIA) PVT. LTD.	December 11, 2003
RAM KISHORE GUPTA Vs. Y.S. BISHT	April 25, 2003
RAM KUMAR CONTRACTOR Vs. NTPC LIMITED	December 19, 2003
RAM LAL INDER LAL Vs. DY. COMMISSIONER OF INCOME TAX	February 4, 2003
RAM PRASHAD GUPTA Vs. UOI	January 28, 2003
RAM RAJ SERVICE STATION Vs. INDIAN OIL CORPORATION LIMITED	August 29, 2003
RAM SHANKAR GUPTA Vs. STATE	July 21, 2003
RAM SINGH Vs. BSES RAJDHANI POWER LIMITED	October 21, 2003
RAMA NAND PANDEY Vs. NISHA TIWARI	October 21, 2003
RAMADITYA INVESTMENTS Vs. COMMISSIONER OF INCOME TAX	May 5, 2003
RAMAN KHANNA Vs. UNIVERSITY OF DELHI	August 11, 2003
RAMESH ALIAS TILLU Vs. STATE	November 28, 2003
RAMESH BASANDARA Vs. MOTI RAM	July 8, 2003
RAMESH DEVI Vs. DELHI DEVELOPMENT AUTHORITY	December 3, 2003
RAMESH KUMAR Vs. STATE	April 25, 2003
RAMESH YADAV Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED	March 3, 2003
RAMIT ENTERPRISES Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	November 3, 2003
RAMJI DASS GUGLANI Vs. DELHI DEVELOPMENT AUTHORITY	January 16, 2003
RAMJI RAI Vs. UNION OF INDIA	January 23, 2003
RAMNATH EXPORTS PRIVATE LIMITED Vs. CHAIRMAN AIR INDIA	May 19, 2003
RAMPYARIBAI Vs. UNION OF INDIA	August 5, 2003
RANBIR SINGH Vs. LT GOVERNOR NCT OF DELHI	July 22, 2003
RANBIR SINGH Vs. STATE NCT OF DELHI	December 5, 2003
RANE PARKASH Vs. CENTRAL BANK OF INDIA	May 22, 2003
RANI Vs. SAHABUDDIN	November 7, 2003
RANI PUSHPA KUMARI DEVI Vs. EMBASSY OF SYRIAN ARAB REPUBLIC	November 7, 2003
RANI PUSHPA KUMARI DEVI Vs. EMBASSY OF SYRIANARAB REPUBLIC	March 31, 2003
RANJIT CONSTRUCTION COMPANY LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	October 1, 2003
RANJIT KAUR Vs. HEALTHY HOLDINGS PVT LIMITED	November 6, 2003
RANJIT SINGH Vs. MOHAMMAD ALI ASRAF	November 24, 2003
RANJIT TUKARAM CHOUDHARY Vs. STATE	November 20, 2003
RANJIV TALWAR Vs. STATE	September 4, 2003
RANU BALI Vs. DELHI DEVELOPMENT AUTHORITY	October 30, 2003
RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED Vs. STATE BANK OF PATIALA	August 28, 2003
RAVI GARG Vs. BHARTI GARG	January 29, 2003
RAVI KAUL Vs. HARI PARSHAD	November 24, 2003
RAVI KUMAR Vs. STATE	March 27, 2003
RAVINDER KUMAR SURI Vs. AERO TRADERS PRIVATE LIMITED	September 9, 2003
RAVINDER MOHAN Vs. UNION OF INDIA	February 7, 2003
RAVINDER P KUMAR Vs. SPARROW TECHNOLOGIES LIMITED	August 14, 2003
RAVINDER SHARMA Vs. MIRZA TANNERS LTD	February 7, 2003
RAVINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY	March 20, 2003
REAL OVERSEAS (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX	August 29, 2003
RECKIT BENCKISER INDIA LIMITED Vs. NAGA LIMITED	April 21, 2003
REEMA CHAWLA Vs. UNIVERSITY OF DELHI	March 12, 2003
RELIANCE INDUSTRIES LIMITED Vs. IMPERIAL PIGMENTS PRIVATE LIMITED	March 25, 2003
RENU GUPTA Vs. GOVT OF NCT OF DELHI	March 27, 2003
RENU MAHANT Vs. UNION OF INDIA	February 11, 2003
RESIDENTS WELFARE ASSOCIATION Vs. DDA	February 4, 2003
REVA KHANNA Vs. ADMINISTRATOR NEW DELHI MUNICIPAL COMMITTEE	May 7, 2003
RIPAN WADHWA Vs. SUN PHARMACEUTICAL INDUSTRIES LIMITED	March 13, 2003
RITA CHOUDHRIE Vs. SAMTYA DEV	November 19, 2003
RITA KAKAR Vs. S D M KAROL BAGH	September 12, 2003
ROHIT GARG Vs. DELHI AUTOMOBILES LIMITED	May 27, 2003
ROHTASH KUMAR Vs. D D A	May 19, 2003
ROLEX STEELS (LNDIA) (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	August 14, 2003
ROMILA Vs. STATE	May 14, 2003
ROOP LAL BHALLA Vs. STATE	July 8, 2003
ROSHAN SINGH Vs. DELHI TRANSPORT CORPORATION	May 12, 2003
RUBY ADVERTISERS Vs. DELHI DEVELOPMENT AUTHORITY	July 28, 2003
RUCHI GOYAL ALIAS KIRAN GOYAL Vs. STATE	January 24, 2003
S BALJIT SINGH Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	February 5, 2003
S C KHURANA Vs. PROJECT EQUIPMENT CORPN OF INDIA LIMITED THR ITS CHAIRMAN	February 13, 2003
S C MEHTA Vs. P K WADHWA	November 12, 2003
S C PARASHAR Vs. UNION OF INDIA	March 11, 2003
S C PARASHER Vs. UNION OF INDIA	December 9, 2003
S C SHUKLA Vs. DDA	August 14, 2003
S JAGJIT SINGH BHATIA Vs. S BALBIR SINGH BHATIA	May 16, 2003
S K BHATIA Vs. C B I	November 6, 2003
S K KAPOOR Vs. GOVERNMENT OF NCT OF DELHI	May 23, 2003
S K MALHOTRA Vs. ENGINEERING PROJECTS INDIA LIMITED	July 30, 2003
S K PURI Vs. LT GOVERNOR NCT OF DELHI	August 26, 2003
S K SHARMA Vs. UNION OF INDIA	January 17, 2003
S K VERMA Vs. CHAIRMAN MR AIRPORT AUTHORITY OF INDIA INTERNATIONAL AIRPORTS DIVISION RAJIV GANDHI BHAWAN	September 22, 2003
S KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	March 4, 2003
S M S UDYOG LIMITED Vs. FLISTEX MAGNETICS LIMITED	February 3, 2003
S M SINGHVI Vs. BESTAVISION ELECTRONICS LIMITED	May 15, 2003
S N BHARDWAJ Vs. UNION OF INDIA	May 26, 2003
S N SINGH Vs. UNION OF INDIA	March 12, 2003
S P DUTT Vs. UNION OF INDIA	March 12, 2003
S P JAIN Vs. GURU GOVIND SINGH INDRAPRASHTHA UNIVERSITY	September 30, 2003
S P MAKEN Vs. SARGODHA VIHAR COOPERATIVE GROUP HOUSING SOCIETY LIMITED	October 23, 2003
S P YADAV Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	May 28, 2003
S R BHUTANI Vs. D D A	January 29, 2003
S S BUILDERS Vs. SITA RANI AHUJA	September 8, 2003
S S SHARMA IAS Vs. DIRECTORATE OF ESTATES	August 6, 2003
S SUCHA SINGH ANAND Vs. BHARAT PETROLEUM CORPORATION LIMITED	July 22, 2003
S.S. AGGARWAL Vs. UNION OF INDIA	February 21, 2003
SADHAN KUMAR ACHARYA Vs. RESERVE BANK OF INDIA	July 31, 2003
SADHANA JAIN Vs. P SUDHIR	April 1, 2003
SAFARI CYCLES PVT LTD Vs. R D SHARMA	May 22, 2003
SAGHEER AHMED SIDDIQUI Vs. UNION OF INDIA	August 28, 2003
SAILESH TEXTILE INDUSTRIES Vs. BRITISH AIRWAYS	March 31, 2003
SALMA BEGUM Vs. VINOD KUMAR MALHOTRA	September 17, 2003
SANAT PRODUCTS LTD Vs. GLADE DRUGS AND NUTRACEUTICALS PVT LTD	November 4, 2003
SANDVIK ASIA LIMITED Vs. M/S VARDHMAN PROMOTERS PVT. LTD	October 23, 2003
SANGEETA Vs. SURINDER KUMAR	November 11, 2003
SANGEETA BARRING Vs. AIR INDIA LIMITED	January 20, 2003
SANGUNI SARDAR Vs. VIJENDER SINGH	August 8, 2003
SANJAY GOYAL Vs. GOVERNMENT OF NCT OF DELHI	August 25, 2003
SANJAY KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	February 26, 2003
SANJAY KUMAR SHARMA Vs. SECRETARY LABOUR	May 19, 2003
SANJAY MEDICOS Vs. DIRECTOR ADMINISTRATION LNJP HOSPITAL	January 30, 2003
SANJAY PODDAR Vs. CBI	February 13, 2003
SANJAY SURI Vs. STATE	October 20, 2003
SANJEEV MAGGU Vs. COMMISSIONER OF CUSTOMS GENERAL	April 23, 2003
SANJEEV MOSES DAVIDSON Vs. CENTRAL JAIL NO. 2 TIHAR, NEW DELHI	September 30, 2003
SANJIV SANGWAN Vs. SANGEETA SANGWAN	May 27, 2003
SANJOY SACHDEV Vs. CHIEF ELECTION COMMISSION	November 20, 2003
SANT RAM AND COMPANY Vs. SATNAM OVERSEAS	September 11, 2003
SANT RAM SAIGAL Vs. MUNICIPAL CORPORATION OF DELHI	July 16, 2003
SANTOSH MEENA Vs. UNIVERSITY OF DELHI	July 31, 2003
SANTOSH MISHRA Vs. STATE	December 5, 2003
SANTOSH RAGHAV Vs. ORIENTAL BANK OF COMMERCE	September 24, 2003
SANTOSH RANI KHANNA Vs. ANAND SINGH	August 6, 2003
SANTOSH SHARMA Vs. UNION OF INDIA	November 28, 2003
SANWAL SINGH Vs. CHAIRMAN UCO BANK	August 29, 2003
SANYUKIT NIRMATA Vs. UNION OF INDIA	September 18, 2003
SAOOD AHMED SIDDIQUI Vs. NCT OF DELHI	March 27, 2003
SARAN AUTOMOBILES (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	June 27, 2003
SARASWATI DEVI Vs. DDA	February 19, 2003
SARASWATI DYNAMICS PRIVATE LIMITED Vs. UNION OF INDIA	April 10, 2003
SARASWATI DYNAMICS PVT LTD Vs. UNION OF INDIA	January 7, 2003
SARDA PLYWOOD INDISTRIES LIMITED Vs. TAC CONSTRUCTION MATERIALS LIMITED	September 12, 2003
SARDAR KASHMIR SINGH Vs. GURMUKH SINGH	October 30, 2003
SARITA RANI Vs. LT GOVERNOR	January 31, 2003
SARITA SHARMA Vs. CHARIMAN NDMC	December 2, 2003
SARLA AHUJA Vs. KUNDAN LAL	March 13, 2003
SARLA DEVI Vs. SHAM BIHARI AGGARWAL	May 27, 2003
SAROJ BALA Vs. FIRST SECRETARY USSR EMBASSY	August 1, 2003
SAROJ GUPTA Vs. LT GOVERNOR	November 19, 2003
SARUPI DEVI Vs. KATAR SINGH	August 29, 2003
SATISH KUMAR Vs. STATE NCT OF DELHI	September 29, 2003
SATISH KUMAR Vs. PRISM CEMENT LIMITED	August 26, 2003
SATISH KUMAR KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY	February 18, 2003
SATISH KUMAR MARWAH Vs. UNION OF INDIA	April 4, 2003
SATISH KUMAR NAYAR Vs. DDA	February 19, 2003
SATWANTI Vs. RAJENDER SINGH	August 11, 2003
SATWINDER SINGH Vs. UNION OF INDIA	February 24, 2003
SATYA NARAIN VERMA Vs. UNION OF INDIA	May 31, 2003
SATYA PAL SUD Vs. UNION OF INDIA	March 13, 2003
SATYA PAUL NAKRA Vs. UOI	February 20, 2003
SATYA WATI Vs. RAJU	August 19, 2003
SATYANAND Vs. UNION OF INDIA	July 28, 2003
SATYVIR MET ASSTT Vs. CHIEF OF AIR STAFF	December 16, 2003
SAURABH PRAKASH Vs. SAMIR PRAKASH	November 3, 2003
SAVITRY DEVI Vs. RAMESH CHAND	May 19, 2003
SAYRI MANGI Vs. VIJINDER SINGH	August 8, 2003
SCHNEIDER ELECTRIC S A Vs. TELEMECANIQUE CONTROLS INDIA LIMITED	January 29, 2003
SCHNEIDER ELECTRIC SA Vs. TELEMECANIQUE CONTROLS I LIMITED	January 23, 2003
SELF FINANCE WELFARE ASSOCIATION Vs. DDA	January 14, 2003
SEWA SINGH Vs. R S MALHOTRA	May 13, 2003
SH. CHUNNI LAL AND ANR. Vs. SH. SATPAL AND ORS.	November 18, 2003
SHAHID ALI KHAN Vs. UNION OF INDIA	September 25, 2003
SHAILENDRA KUMAR JAIN Vs. UNION OF INDIA	November 24, 2003
SHAKTI PERSHAD Vs. RATNA PERSHAD	January 31, 2003
SHAKTI SIKAND Vs. COMMISSIONER OF INCOME TAX	February 20, 2003
SHAKUNTALA MONGA Vs. N M W PRODUCTS	September 11, 2003
SHAKUNTLA MITTAL Vs. GREEN FIELD PUBLIC SCHOOL	September 16, 2003
SHAKUNTLA NAVANI Vs. DIRECTOR/CHAIRMAN, INDIAN INSTITUTE OF TECHNOLOGY	December 4, 2003
SHALIMAR BAGH RAMLILA COMMITTE Vs. RETD PUBLIC SERVANTS WELFARE	September 9, 2003
SHALIMAR PAINTS LIMITED Vs. BANI JAGTIANI TRUST	September 12, 2003
SHALINI MALIK Vs. JAYSHREE	March 28, 2003
SHALU RAWAL Vs. STATE OF NCT OF DELHI	April 9, 2003
SHAMEET MUKHARJEE Vs. CBI	September 5, 2003
SHAMPA TIKAIT Vs. JAMIA MILLIA ISLAMIA	February 7, 2003
SHAMPA TIKAIT Vs. JAMIA MILLIA ISLAMIA	January 29, 2003
SHANKAR ADAWAL Vs. CENTRAL BUREAU OF INVESTIGATION	August 5, 2003
SHANKAR CONSTRUCTION COMPANY Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED	April 23, 2003
SHANTI CHANDELA Vs. PRAMOD NATH AND CO	September 22, 2003
SHARAT CHANDER CHOPRA Vs. UNION OF INDIA	July 21, 2003
SHARMA ENTERPRISES Vs. C M C LIMITED	February 4, 2003
SHASHI JAIN Vs. RAJINDER YADAV	September 3, 2003
SHASHI KIRAN Vs. REGISTRAR	March 4, 2003
SHAW WALLACE AND COMPANY LIMITED Vs. SUPERIOR INDUSTRIES LIMITED	June 20, 2003
SHEELA RANI Vs. JAGDISH CHANDER SHARMA	August 8, 2003
SHEKHAR PANDEY Vs. STATE	August 19, 2003
SHER SINGH Vs. UNION OF INDIA	January 23, 2003
SHIKHA SINGLA Vs. STATE	April 15, 2003
SHIV CHARAN Vs. UNION OF INDIA	November 25, 2003
SHIV CHARAN DIN DAYAL JAIN Vs. MOHAN LAL	August 28, 2003
SHIV DAYAL Vs. DELHI TRANSPORT CORPORATION	February 24, 2003
Shiv Kumar Thakur Vs. Commissioner of Police	November 11, 2003
SHIVA TOBACCO COMPANY Vs. NARESH KUMAR JAIN	December 18, 2003
SHIVANI PLASTIC CO Vs. DVB	October 17, 2003
SHIVANI SYNTHETICS LTD Vs. UOI	March 26, 2003
SHOBHA Vs. GOVT NCT OF DELHI	April 25, 2003
SHYAM KISHORE Vs. ROOP SAREE KENDRA	March 11, 2003
SHYAM SINGH Vs. JHANGRU PARSHAD	September 12, 2003
SHYAM SUNDER MAHESHWARI Vs. UNION OF INDIA	February 11, 2003
SIDDHANTHA SHARMA Vs. KESHA INVESTMENT PVT LIMITED	April 10, 2003
SIDDHARTH INTERCONTINENTAL HOTELS I LIMITED Vs. COLLECTOR OF CUSTOMS	July 31, 2003
SIDHARTH VASHISTH ALIAS MANU SHARMA Vs. STATE OF DELHI	November 11, 2003
SIEL LIMITED Vs. STATE	August 26, 2003
SIEMENS PUBLIC COMMUNICATION NETWORK PVT LTD Vs. RAIL TEL CORPORATION OF INDIA LTD	September 16, 2003
SILIGURI DIAGNOSTIC CENTRE PRIVATE LIMITED Vs. ESCORTS FINANCE LIMITED	January 31, 2003
SINGAPORE AIRLINES LTD Vs. UNION OF INDIA	August 6, 2003
SITA WORLD TRAVELS (INDIA) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 18, 2003
SITAL DAS RAKYAN Vs. JAIN KHARTARGACHH SANGH	August 22, 2003
SKYLINE EDUCATION INSTITUTE INDIA PRIVATE LIMITED Vs. S L VASWANI	May 6, 2003
SMT. KUSUM ANSAL Vs. ASSTT. COMMISSIONER OF INCOME TAX	December 8, 2003
SMT. MAMTA MOHINDRA, W/O LATE SH. SUNIL MOHINDRA, Vs. THE DEPUTY COMMISSIONER OF POLICE, (PCR) POLICE HEADQUARTERS AND HEAD CONSTABLE JAI PRAKASH S/O SH. SANT LAL	January 29, 2003
SOCIAL JURIST Vs. UNION OF INDIA	April 7, 2003
SOCIAL JURIST A LAWYERS GROUP Vs. DELHI DEVELOPMENT AUTHORITY	September 17, 2003
SOCIAL JURIST A LOWYERS GROUP Vs. GOVERNMENT OF NCT OF DELHI	September 2, 2003
SOCIAL JUSTICE A LAWYERS GROUP Vs. KENDRIYA VIDHYALAYA SANGATHAN	March 25, 2003
SOM NATH SAPRA Vs. STATE	July 24, 2003
SONA FINANCE PRIVATE LIMITED Vs. TRIUPATI PAPER MILLS PRIVATE LIMITED	August 25, 2003
SPENCER AND BLACK SMITH Vs. GOVT OF N C T OF DELHI	November 3, 2003
SREENATH TRAVEL AGENCY Vs. LT GOVERNOR OF DELHI	July 7, 2003
SRJ SECURITIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME	January 6, 2003
STADIUM SONEPAT ROAD ROHTAK HARYANA Vs. UNION OF INDIA	December 17, 2003
STANDARD ELECTRICALS LIMITED Vs. ROCKET ELECTRICALS	December 12, 2003
STANDING CONFERENCE OF PUBLIC ENTERPRISES Vs. DELHI OFFICE AND EST EMPLOYEE UNION	March 7, 2003
STATE Vs. SANT KUMAR	February 19, 2003
STATE Vs. UMESH GHAI	August 8, 2003
STATE Vs. SUSHIL KUMAR MANDAL	November 2, 2003
STATE Vs. MOHAMMAD AFZAL	October 29, 2003
STATE BANK OF INDIA Vs. NATIONAL OPEN SCHOOL SOCIETY	March 10, 2003
STATE BANK OF INDIA Vs. MUNICIPAL CORPORATION OF DELHI	February 25, 2003
STATE BLACK SEA SHIPPING COMPANY Vs. VIRAJ OVERSEAS PRIVATE LIMITED	July 15, 2003
STATE GOVT OF DELHI Vs. LAL SINGH	February 25, 2003
STATE OF UTTAR PRADESH Vs. SANTOSH DHINGRA	January 15, 2003
STATE TRADING CORPORATION OF INDIA LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL	April 25, 2003
STEEL AUTHORITY OF INDIA LIMITED Vs. R N JAIN	April 2, 2003
STEEL MARKETING CO OF INDIA Vs. UNION OF INDIA	February 28, 2003
STERLING LAB. Vs. UNION OF INDIA (UOI) AND ORS.	February 12, 2003
STERLING TOOLS LTD. Vs. DY. COMMISSIONER OF INCOME TAX	May 23, 2003
STRUCTURAL WATERPROOFING COMPANY PRIVATE LIMITED Vs. CONTINENTAL FOUNDATION JOINT VENTURE	March 7, 2003
STUTI ELECTRONICS LTD Vs. UNION OF INDIA	August 19, 2003
SUBASH CHANDER KAKKAR Vs. UNION OF INDIA	September 8, 2003
SUBEDAR CLK GOPINATH ROUT Vs. UNION OF INDIA	February 18, 2003
SUBHAM GOODWILL P LTD Vs. COMMISSIONER OF CUSTOMS	March 13, 2003
SUBHASH Vs. LT GOVERNOR OF DELHI	January 31, 2003
SUBHASH CHAND Vs. FINANCIAL COMMISSIONER	August 22, 2003
SUBHASH CHAND JAIN Vs. REGIONAL MANAGER PNB	March 11, 2003
SUBHASH CHANDRA GUPTA Vs. UNION OF INDIA	November 3, 2003
SUBHASH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION	June 16, 2003
SUBRAMANIAN SWAMY Vs. UNION OF INDIA	April 29, 2003
SUDESH Vs. MTNL	April 10, 2003
SUDHANSHU GUPTA Vs. AIRPORT AUTHORITY OF INDIA	April 30, 2003
SUDHEER SRIVASTAVA Vs. DIRECTOR AIIMS	April 28, 2003
SUDHIR NATHANI Vs. CENTRAL BUREAU OF INVESTIGATION	July 24, 2003
SUGAN CHAND Vs. UNION OF INDIA	July 29, 2003
SUKESH MAHAJAN Vs. UNION OF INDIA	December 2, 2003
SUKHDEV SINGH Vs. VINOD KUMAR	October 14, 2003
SUKHDEV SINGH GAMBHIR Vs. AMRIT PAL SINGH	May 5, 2003
SUKUMAR CHAND JAIN Vs. MUNICIPAL CORPORATION OF DELHI	August 4, 2003
SUKUMAR PATTJOSHI Vs. RAJDEEP LEASING AND FINANCE	November 10, 2003
SULEMAN @ SULLA Vs. UNION OF INDIA	August 25, 2003
SULTAN Vs. STATE	December 12, 2003
SULTAN AHMED Vs. UNION OF INDIA	February 6, 2003
SUMAN MEHRA Vs. UNION OF INDIA	August 13, 2003
SUMIT KUMAR Vs. STATE OF NCT OF DELHI	December 3, 2003
SUMITA ALIAS MANTO Vs. UOI	March 24, 2003
SUNAIR HOTELS LTD Vs. UNION OF INDIA	September 29, 2003
SUNDRI DEVI Vs. D D A	November 28, 2003
SUNEEL SODHI Vs. M L SODHI	December 9, 2003
SUNEJA TOWERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	September 15, 2003
SUNIL ATREE Vs. MCD	April 28, 2003
SUNIL CHAUHAN Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	July 28, 2003
SUNITA BAVEJA Vs. D T C	October 20, 2003
SUNITA SHARMA Vs. STATE	June 20, 2003
SUPER CASSETTE INDUSTRIES LIMITED Vs. BATHLA CASSETTE INDUSTRIES PVT LIMITED	September 9, 2003
SUPER FINE MEAT SUPPLIERS Vs. BHARAT HOTELS LIMITED	October 29, 2003
SURAJ BHAN CHAUHAN Vs. MUNICIPAL CORPORATION OF DELHI	February 13, 2003
SURAJ PRAKASH Vs. CHIEF ELECTION COMMISSIONER OF INDIA	November 21, 2003
SURAJ PRAKASH CHOPRA RAJ KUMAR Vs. BAIJ NATH DHAWAN	March 11, 2003
SURANDER KUMAR BHASIN Vs. DELHI DEVELOPMENT AUTHORITY	May 1, 2003
SURENDRA KUMAR Vs. KRISHNA DWIVEDI	November 6, 2003
SURENDRA KUMAR Vs. KRISHNA DWIVEDI	December 12, 2003
SURENDRA KUMAR SAHNI Vs. UNION OF INDIA	April 9, 2003
SURESH CHAND GUPTA Vs. CANARA BANK	May 7, 2003
SURESH CHAND GUPTA Vs. MAN MOHAN GUPTA	September 10, 2003
SURESH CHANDER Vs. DELHI DEVELOPMENT AUTHORITY	January 31, 2003
SURESH KUMAR Vs. UNION OF INDIA	May 30, 2003
SURESH KUMAR PODDAR Vs. LAJJAWATI	September 23, 2003
SURESH KUMAR SHARMA Vs. PRAMOD KUMAR SHARMA	September 12, 2003
SURESH V CHATURVEDI Vs. AES CONTROL PRIVATE LIMITED	July 24, 2003
SURINDER KAUR Vs. INDER KAPOOR	November 18, 2003
SURINDER KUMAR BINDAL Vs. STATE	May 14, 2003
SURYA KIRAN MAIN SOCIETY Vs. CHIEF FIRE OFFICER	July 28, 2003
SUSHIL KUMAR GUPTA Vs. REENA GUPTA	September 26, 2003
SUSHIL KUMAR RAUT Vs. VIRENDER BHATNAGAR SANSATHAN	April 22, 2003
SUSHIL KUMARI Vs. GOVERNMENT OF NCT OF DELHI	May 8, 2003
SUSHIL MALHAN Vs. PEAREY LAL BHAWAN ASSOCIATION	July 11, 2003
SUSHIL PAL Vs. DELHI DEVELOPMENT AUTHORITY	October 28, 2003
SUSHMA BANGA Vs. DELHI ADMINISTRATION	March 13, 2003
SWARN KAUR Vs. UNION BANK OF INDIA	February 25, 2003
SYAM & COMPANY Vs. ITO	October 28, 2003
SYNDICATE BANK Vs. DELHI DEVELOPMENT AUTHORITY	July 30, 2003
T N VOHRA & ORS Vs. GOVERNMENT OF DELHI	September 8, 2003
T R ALUMINIUM MFG CO Vs. PRESIDING OFFICER LABOUR COURT NO III DELHI	September 19, 2003
T R ALUMINIUM MFG CO Vs. P O LABOUR COURT III DELHI	May 26, 2003
TAARIKA EXPORT Vs. UNION OF INDIA	May 30, 2003
TAMILNADU PETROPRODUCTS LTD Vs. UNION OF INDIA	December 5, 2003
TARA SINGH Vs. LAXMI FLOAT GLASS LIMITED	July 31, 2003
TARA WATI Vs. S C E R T	July 28, 2003
TATA CHEMICALS LIMITED Vs. DEPUTY REGISTRAR OF TRADE MARKS	September 5, 2003
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	November 5, 2003
TATA IRON AND STEEL COMPANY LIMITED Vs. JHALANI TOOLS LIMITED	March 18, 2003
TEJ PAL SINGH YADAV Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION	July 28, 2003
TELECOMMUNICATIONS ENGINEERING SERVICES ASSOCIATION Vs. JASBIR SINGH	January 22, 2003
THE BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. M/S A. KUMAR & CO.	March 11, 2003
TILAK RAM Vs. Z U SIDDIQUI	September 5, 2003
TIME WARNER ENTERTAINMENT CO L P Vs. R P G NETCOM LTD	August 21, 2003
TIMES GUARANTY FINANCIAL SERVICES LIMITED Vs. PERFECT PIPES PRIVATE LIMITED	October 28, 2003
TIN BOX COMPANY Vs. INDERJIT SINGH	January 28, 2003
TOYO ENG CORP Vs. CIMMCO BIRLA LIMITED	December 11, 2003
TRIPTI DHALLA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	March 7, 2003
TROY NIEMANS Vs. STATE	November 25, 2003
TWO GUYS P LIMITED Vs. MOTILAL BHATIA	March 7, 2003
U P VANASPATI PRODUCERS ASSOCIATION Vs. UNION OF INDIA (UOI)	November 28, 2003
U.B. ENGINEERS Vs. DY. COMMISSIONER OF INCOME TAX	December 12, 2003
UBEROISONS MACHINES LIMITED Vs. SAMTEL COLOR LIMITED	May 16, 2003
UBOEROI SONS MACHINES LIMITED Vs. PUNJAB NATIONAL BANK	December 2, 2003
UCO BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIES TRI	January 3, 2003
UCO BANK Vs. PRESIDING OFFICER CEN GOVT INDUST TRI	November 3, 2003
UMED SINGH Vs. ASHOK HOTEL	August 11, 2003
UMESH KUMAR TYAGI Vs. UNION OF INDIA	December 16, 2003
UNION OF INDIA Vs. BANI LAL	December 20, 2003
UNION OF INDIA Vs. BANI LAL	November 20, 2003
UNION OF INDIA Vs. SIMPLEX CONCRETE PILES INDIA	November 24, 2003
UNION OF INDIA Vs. INDIAN YOUTH CENTRES TRUST	August 27, 2003
UNION OF INDIA Vs. SABOO MINERALS PRIVATE LIMITED	July 18, 2003
UNION OF INDIA Vs. MAYA SINHA	June 2, 2003
UNION OF INDIA Vs. N RAMJI IAS	July 15, 2003
UNION OF INDIA Vs. KAMLESHWAR DUBEY	October 20, 2003
UNION OF INDIA Vs. AMARAVATI DEVI	September 24, 2003
UNION OF INDIA Vs. J N CONSTRUCTIONS	October 14, 2003
UNION OF INDIA Vs. R K MISHRA	October 15, 2003
UNION OF INDIA Vs. MURTI DEVI	September 5, 2003
UNION OF INDIA Vs. JULLUNDHUR ENGINEERING COMPANY	September 8, 2003
UNION OF INDIA Vs. NAV BHART NIRMAN COMPANY	September 9, 2003
UNION OF INDIA Vs. SHANKAR VIJAY TIMBER INDUSTRIES	February 17, 2003
UNION OF INDIA Vs. S K SHARMA	February 11, 2003
UNION OF INDIA Vs. DAINIK HIMACHAL SEWA	March 21, 2003
UNION OF INDIA Vs. PAWAN AGGARWAL	April 25, 2003
UNION OF INDIA Vs. DEEPAK ELECTRIC TRADING CO	January 3, 2003
UNITED GENERAL FIANCE LTD. Vs. DY. COMMISSIONER OF INCOME TAX	November 9, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BIMLA TYAGI	September 24, 2003
UNIVERSITY GRANTS COMMISSION Vs. U G C RESEARCH SCIENTISTS ASSOCIATION	January 20, 2003
UNIVERSITY OF DELHI Vs. R K SHARMA	May 20, 2003
UNIVERSITY OF DELHI Vs. SHITLA PRASAD	August 18, 2003
UPDESH KAUR Vs. JAGRAM	November 4, 2003
URMILA Vs. VIJINDER SINGH	August 8, 2003
USHA ALLOYS AND STEELS LIMITED Vs. UNION OF INDIA	March 26, 2003
USHA ANAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 3, 2003
USHA HOUSING DEVELOPMENT CO LTD Vs. COMMISSIONER OF INCOME TAX	August 19, 2003
USHA LATA SOOD Vs. DELHI DEVELOPMENT AUTHORITY	February 11, 2003
USHA MAHAJAN Vs. STATE	September 8, 2003
USHA VOHRA Vs. STATE	December 9, 2003
V B JULKA Vs. DELHI TRANSPORT CORPORATION	January 4, 2003
V K SAINI Vs. NEW DELHI MUNICIPAL CORPORATION	May 21, 2003
V L S FINANCE LIMITED Vs. UNION OF INDIA	November 5, 2003
V S MANN Vs. UNION OF INDIA	September 3, 2003
V S RAHI Vs. LT GOVERNOR DELHI	February 26, 2003
VAISH COOPERATIVE ADARSH BANK LIMITED Vs. GEETANJALI DESPANDE	January 17, 2003
VAISHNOO DASS KHANNA Vs. STATE GOVT OF NCT OF DELHI	November 4, 2003
VED PRAKASH SHARMA Vs. GOVT OF NCT OF DELHI	January 21, 2003
VEENA AGGARWAL Vs. INDERJEET PANDEY	July 30, 2003
VEENA KUMARI Vs. JASBIR SINGH	October 14, 2003
VEER BALA Vs. PIARA SINGH	July 17, 2003
VEER BALA GULATI Vs. MUNICIPAL CORPORATION OF DELHI	April 7, 2003
VENKATESH DUTT Vs. SHOES EAST LIMITED	December 19, 2003
VICTOR COMPANY OF JAPAN LTD Vs. J.V.C. NOVA MAGNETICS PVT. LTD. NOVA ELECTRO MAGNETICS LTD	December 10, 2003
VIJAY Vs. STATE	January 23, 2003
VIJAY INDUSTRIES AND PROJECTS LIMITED Vs. NATIONAL THERMAL POWER CORP LIMITED	January 28, 2003
VIJAY INDUSTRIES AND PROJECTS LIMITED Vs. NATIONAL FERTILISERS LIMITED	September 3, 2003
VIJAY KHANNA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	May 22, 2003
VIJAY KR DUA Vs. UNION OF INDIA	May 6, 2003
VIJAY KUMAR JAIN Vs. A R MARWAH NOW DEAD	February 6, 2003
VIJAY KUMAR RAJPUT Vs. NEW DELHI MUNICIPAL COUNCIL	April 19, 2003
VIJAY LAXMI Vs. STATE OF DELHI	April 3, 2003
VIJAY PAL SINGH Vs. UNION OF INDIA	February 3, 2003
VIJAY SHANKAR PANDEY Vs. UNION OF INDIA	October 15, 2003
VIJAY VISHWANTH TALWAR Vs. MASHREQ BANK PSC	October 17, 2003
VIJENDER SINGH Vs. DELHI TRANSPORT CORPORATION	May 16, 2003
VIKAS KUMAR ALIAS VIKAS SHARMA Vs. DRI	March 12, 2003
VIKAS LAMINATOR LIMITED Vs. INDIAN OVERSEAS BANK	April 9, 2003
VIKAS YADAV Vs. STATE OF UTTAR PRADESH	September 9, 2003
VINAY CONTRUCTION CO Vs. MUNICIPAL CORPORATION OF DELHI	November 27, 2003
VINDHYA TELELINKS LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED	January 31, 2003
VINITA SAXENA Vs. PANKAJ PANDIT	September 12, 2003
VINOD KHATRI Vs. STATE	June 16, 2003
VINOD KUMAR Vs. STATE	September 26, 2003
VINOD KUMAR Vs. UNIVERSITY OF DELHI	July 28, 2003
VINOD KUMAR JAIN Vs. ASSTT. COMMISSIONER OF INCOME TAX	February 3, 2003
VINOD KUMAR MEHTA Vs. HARYANA FINANCIAL CORPORATION	September 10, 2003
VIPIN MEHRA Vs. STAR INDIA PRIVATE LIMITED	September 1, 2003
VIPIN MEHRA Vs. STATE	August 4, 2003
VIRENDER Vs. MUNICIPAL CORPORATION OF DELHI	October 23, 2003
VIRENDER KUMAR JAIN Vs. DELHI VIDYUT BOARD	March 13, 2003
VIRTUS DORDRECHT B V Vs. VIKRAM BHARGAV	April 10, 2003
VISHESH MATHUR Vs. NEEL KIRAN MATHUR	August 8, 2003
VJAY Vs. STATE NCT	October 29, 2003
VOKHYAMAMIN ALEXANDER Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	October 1, 2003
VOLTAS EMPLOYEES UNION Vs. GOVT OF NCT OF DELHI	December 3, 2003
WERM INDIA LIMITED Vs. LOKAYUKTA	May 30, 2003
WEST COAST INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	August 25, 2003
WILLARD INDIA LTD. Vs. DY. COMMISSIONER OF INCOME TAX	August 28, 2003
WIND POWER LIMITED Vs. GOYAL MG GASES LIMITED	March 10, 2003
WOCKHARDT LIMITED Vs. PATIALA MEDICAL AGENCIES	January 24, 2003
Y C VERMA Vs. MUNICIPAL CORPORATION OF DELHI	January 2, 2003
Y P NARULA Vs. UNION OF INDIA	April 30, 2003
YASHOD KUMARI Vs. MUNICIPAL CORPORATION OF DELHI	January 31, 2003
YASWANT SINGH Vs. MEDICAL COUNCIL OF INDIA	December 12, 2003
YOGENDER KUMAR Vs. B R KOHLI AND CO	July 16, 2003
YOGESH BHATIA Vs. UNIVERSITY OF DELHI	August 28, 2003
YUDHVIR SINGH Vs. NAGMANI FINANCIAL SERVICES P LIMITED	August 14, 2003
YUDHVIR SINGH AHLUWALIA Vs. DELHI TRANSPORT CORPORATION	November 12, 2003
ZAMRI Vs. VIJINDER SINGH	August 8, 2003
ZILE SINGH Vs. UNION OF INDIA	February 26, 2003
ZODIAC POWER CONTROLS LIMITED Vs. UTTAM SINGH DUGAL AND COMPANY LIMITED	February 28, 2003

Year 2003 of HIGH COURT OF DELHI

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