REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AMRENDER REDDY Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE	March 22, 2002
A B L GARG Vs. REGISTRAR OF COMPANIES DELHI AND HARYANA	May 8, 2002
A CHOWDHURY Vs. UNION OF INDIA	January 25, 2002
A E PINTO Vs. C B I	May 30, 2002
A K GARG Vs. KAILASH NATH AND ASSOCIATES	January 7, 2002
A K K OIL DEPOT Vs. COMMISSIONER FOOD CIVIL SUPPLY	March 8, 2002
A K RAMACHANDRAN Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	September 11, 2002
A K SHARMA Vs. DIRECTOR GENERAL OF CIVIL AVIATION	April 18, 2002
A R ELECTRONICS PRIVATE LIMITED Vs. R K GRAPHICS PRIVATE LIMITED	March 15, 2002
A.K. INTERNATIONAL Vs. UNION OF INDIA (UOI)	May 31, 2002
AAROHI BUILDERS PRIVATE LIMITED Vs. RAJESHWAR	November 22, 2002
ABDIL QAHAR Vs. UNION OF INDIA	January 24, 2002
ABDUL RAHMAN Vs. CENTRAL FOR PUBLIC INTEREST LITIGATION	April 5, 2002
ABDUL RASOOL VIRJI Vs. DELHI DEVELOPMENT AUTHORITY	November 15, 2002
ABDUL REHMAN Vs. STATE	July 19, 2002
ABDUL SATTAR Vs. DELHI DEVELOPMENT AUTHORITY	November 14, 2002
ABHA TYAGI Vs. DELHI ENERGY DEVELOPMENT AGENCY	March 22, 2002
ABHAY NATH DUBEY Vs. STATE OF DELHI	May 15, 2002
ABRAHAM JOSEPH Vs. SUBODH KUMAR BAHL	April 26, 2002
ABUPAMA BHORIA Vs. UNION OF INDIA	September 26, 2002
ACTION ELECTRICALS Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 9, 2002
ADARSH CHAUDHARY Vs. UNION OF INDIA	July 30, 2002
ADDITIONAL DIRECTOR GENERAL CUM IG (PRISONS) Vs. UNION OF INDIA AND ORS.	January 18, 2002
ADVANCE STRUCTURALS PRIVATE LIMITED Vs. UNION OF INDIA	May 30, 2002
AERO CLUB Vs. S C CHOPRA	March 1, 2002
AIDSA ASSOCIATION Vs. UNION OF INDIA	November 22, 2002
AIR VICE MARSHAL MS BRAR AVSM VM Vs. UNION OF INDIA	July 11, 2002
AIRLINES TRAFFIC EMPLOYEES ASSOCIATION Vs. INDIAN AIRLINES LIMITED	September 10, 2002
AIRPORT EMPLOYEES FEDERATION OF INDIA (AEFI) Vs. AIRPORTS AUTHORITY OF INDIA AND ORS.	July 24, 2002
AJAIB SINGH Vs. UNION OF INDIA	April 30, 2002
AJAIB SINGH PUNIA NOW DECEASED THROUGH L.R. Vs. JOGINDER SINGH	August 23, 2002
AJAY AGGARWAL Vs. VINOD MEHTA	November 11, 2002
AJAY KUMAR Vs. STATE OF DELHI	May 21, 2002
AJAY KUMAR Vs. GOVT OF NCT OF DELHI	July 24, 2002
AJAY KUMAR SHARMA Vs. UNION OF INDIA	January 11, 2002
AJAY SINGH Vs. STATE GOVERNMENT OF NCT OF DELHI	January 30, 2002
AJAY VED PARKASH Vs. STATE	November 29, 2002
AJIT SINGH Vs. GOVT OF NCTD	May 13, 2002
AJIT SINGH (DEAD) THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES, Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,	March 21, 2002
AKASHVANI AND DOORSHAN ADMINISTRATIVE STAFF ASSOCIATION Vs. UNION OF INDIA	September 25, 2002
AKAY CONES PRIVATE LIMITED Vs. LT GOVERNOR OF DELHI	May 31, 2002
AKSHAY DAS Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION	August 26, 2002
AL FALAH TRUST REGD Vs. MINISTRIRY OF HOME AFFAIRS	February 8, 2002
ALAKNANDA PROPERTIES PRIVATE LIMITED Vs. BALBIR SINGH	September 3, 2002
ALCATEL INDIA LTD. Vs. BHARAT SANCHAR NIGAM LTD.	May 15, 2002
ALL INDIA DEMOCRATIC WOMENS ASSOCIATION Vs. UNION OF INDIA	September 17, 2002
ALL INDIA DEMOCRATIC WOMENS ASSOCIATION (AIDUIA) Vs. UNION OF INDIA	September 12, 2002
ALL INDIA INSTITUTE OF MEDICAL SCIENCE Vs. OM PRAKASH	May 22, 2002
ALL INDIA LAWYERS UNION Vs. UNION OF INDIA	April 9, 2002
ALL INDIA LAWYERS UNION DELHI UNIT Vs. UNION OF INDIA	May 6, 2002
ALL INDIA RADIO Vs. UNIBROS AND ANR.	May 20, 2002
ALLAHABAD BANK Vs. BISHAMBER LAL KAPUR	September 17, 2002
ALOKIT EXPORTS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL	January 4, 2002
ALORA TRADING COMPANY LIMITED Vs. SANJAY GHAI	March 8, 2002
AMAR DEEP SINGH NARULA Vs. UNION OF INDIA	May 9, 2002
AMAR KAUR Vs. NARESH KUMAR	March 19, 2002
AMAR NATH SEHGAL Vs. UNION OF INDIA	April 9, 2002
AMAR PATI Vs. UNION OF INDIA AND OTHERS	August 28, 2002
AMAR SINGH Vs. DIRECTOR GENERAL CRPF	January 30, 2002
AMAR SINGH Vs. FOOD CORPORATION OF INDIA	February 7, 2002
AMAR SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	July 19, 2002
AMAR SINGH BHATI Vs. UNION OF INDIA	September 30, 2002
AMARNATH Vs. LT GOVERNOR OF DELHI	September 30, 2002
AMARNATH CHARANJI LAL Vs. DCM DAEWOO MOTORS LIMITED	September 18, 2002
AMBVEDKAR SLUM UTTHAN SANGATHAN Vs. MUNICIPAL CORPORATION OF DELHI	December 20, 2002
AMIT BANSAL Vs. DELHI STOCK EXCHANGE ASSOCIATION LIMITED	August 2, 2002
AMIT GOYAL Vs. CHAIRMAN STEEL AUTHORITY OF INDIA LIMITED	January 11, 2002
AMIT KAPOOR Vs. STATE	April 24, 2002
AMIT KUMAR SINGHAL Vs. DELHI DEVELOPMENT AUTHORITY	September 11, 2002
AMIT RAJ Vs. STATE	March 21, 2002
AMIT SACHDEVA Vs. UNION OF INDIA	April 10, 2002
AMITA BHANDARI Vs. MEW DELHI MUNICIPAL CORPORATION	May 24, 2002
AMITABH VARMA Vs. COMMISSIONER OF POLICE	October 23, 2002
AMRENDRA KUMAR PANDEY Vs. STAFF SELECTION COMMISSION	April 11, 2002
AMRIT LAL Vs. UNION OF INDIA	August 1, 2002
AMRIT SACHDEV Vs. VARENDRA SINGH	August 23, 2002
AMRITA SINGH Vs. BRISK CAPITAL MARKET SERVICES LIMITED	October 8, 2002
AN PRIVATE LIMITED Vs. UNION OF INDIA	February 27, 2002
ANAND BROTHERS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.	February 27, 2002
ANAND CHARITABLE TRUST Vs. COMMISSIONER OF WELTH TAX	April 10, 2002
ANAND LAL YADAV Vs. NATIONAL CAPITAL TERRITORY OF DELHI	November 1, 2002
ANAND SARUP GUAR Vs. CHIEF SECRETARY GOVERNMENT OF NCT OF DELHI	May 31, 2002
ANAND SHARMA Vs. STATE	November 11, 2002
ANAND SWAROOP VERMA Vs. UNION OF INDIA	August 8, 2002
ANANT RAJ AGENCIES PROPERTIES Vs. STATE OF PATIALA	May 3, 2002
ANANT RAJ AGENCIES PROPERTIES Vs. STATE BANK OF PATIALA	January 2, 2002
ANANT RAJ AGENCIES PROPERTIES Vs. STATE BANK OF PATIALA	February 1, 2002
ANANT SINGH Vs. COMMISSIONER OF INCOME TAX	December 12, 2002
ANDAZ SECURITIES PRIVATE LIMITED Vs. GHANSHYAMDAS KEDIA	March 6, 2002
ANDHRA EDUCTION SOCIETY Vs. DINESH DAYAL PRESIDING OFFICER	April 10, 2002
ANEES AHMED Vs. UNIVERSITY OF DELHI	May 3, 2002
ANGEL SAAVEDRA DOPICO Vs. UNION OF INDIA	August 16, 2002
ANIL BHASIN Vs. VIJAY KUMAR BHASIN	December 5, 2002
ANIL BHASIN Vs. VIJAY KUMAR BHASIN AND ORS.	August 20, 2002
ANIL GUPTA Vs. KUNAL DASGUPTA	March 6, 2002
ANIL GUPTA Vs. KUNAL DASGUPTA	June 3, 2002
ANIL JINDAL Vs. UNION OF INDIA	August 26, 2002
ANIL KUMAR Vs. UNION OF INDIA	September 9, 2002
ANIL KUMAR BINDAL Vs. DIRECTOR GENERAL OF INCOME TAX	February 27, 2002
ANIL KUMAR MORIYA Vs. UNION OF INDIA	May 28, 2002
ANIL KUMAR SANGWAN Vs. UNION OF INDIA	September 25, 2002
ANIL MEHTA Vs. DELHI DEVELOPMENT AUTHORITY	October 8, 2002
ANIL PRATAP SINGH Vs. ONIDA SAVAK LIMITED	August 16, 2002
ANILTEJ SINGH DHALIWAL Vs. UNION OF INDIA	March 22, 2002
ANISUDDIN Vs. VIMALA SETHI	July 31, 2002
ANISUDDIN Vs. VIMLA SETHI	August 7, 2002
ANITA GUPTA Vs. VICE CHANCELLOR	July 31, 2002
ANKIT LEASING AND FINANCE COMPANY LIMITED Vs. MAHALAKSHMI SUGAR MILLS COMPANY LIMITED	May 22, 2002
ANSAR AHMED Vs. UNION OF INDIA	December 11, 2002
ANUBHA Vs. VIKAS AGGARWAL	September 27, 2002
ANUP JINDAL Vs. JAGDISH CHANDER GUPTA	December 5, 2002
ANUPAM SETHI Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	August 13, 2002
ANURADHA SAINI Vs. UNION OF INDIA	July 11, 2002
ANURADHA SAINI, NIDHI THAKUR, ANWAR ANSARI, SANJIV Vs. UNION OF INDIA	July 12, 2002
ANURAG JAIN Vs. DIRECTOR ALL INDIA INSTITUTE OF MEDICAL SCIENCES	April 19, 2002
ANVEET FOOD PRODUCTS Vs. GOVT OF NCT DELHI	November 18, 2002
APARNA ASHRAM Vs. DERECTOR OF INCOME TAX	August 7, 2002
APEEJAY SURRENDRA PARK HOTELS LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL	April 3, 2002
APOLLO FIN Vs. STATE	September 4, 2002
APPAREL EXPORTS PROMOTION COUNCIL Vs. P O INDUSTRIAL TRIBUNAL NO 1	May 16, 2002
APPOLLOFIN Vs. STATE	September 4, 2002
ARCHIES GREETINGS AND GIFTS LIMITED Vs. SHIV SENA	February 12, 2002
ARTI DASS Vs. TIRATH PARKASH SHARMA	August 26, 2002
ARUN BHATIA Vs. UNION OF INDIA	January 16, 2002
ARUN KAPUR Vs. VIKRAM KAPUR	January 25, 2002
ARUN KUMAR BALI Vs. GOVT OF NCT OF DELHI	January 24, 2002
ARUN KUMAR GUPTA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	July 19, 2002
ARVIND KUMAR Vs. GOVT OF NCT OF DELHI	August 2, 2002
ASHA DHINGRA Vs. SUSHMA JATOGA	July 26, 2002
ASHA RANI Vs. SWAMI KESHWANAND PURI	April 29, 2002
ASHEESH SAINI Vs. UNION OF INDIA	December 17, 2002
ASHI PRIVATE LIMITED Vs. UNION OF INDIA	March 16, 2002
ASHIS CHANDRA MOHANTY Vs. UNIVERSITY OF DELHI	October 3, 2002
ASHISH MOHAN Vs. UNION OF INDIA	August 6, 2002
ASHISH WADIA Vs. MUNICIPAL CORPORATION OF DELHI	September 27, 2002
ASHOK BATRA Vs. STATE	August 14, 2002
ASHOK BUILDERS AND PROMOTERS Vs. MUNICIPAL CORPORATION OF DELHI	January 30, 2002
ASHOK CHOPRA Vs. ROHIT AGGARWAL	September 18, 2002
ASHOK GANDHI S/O LATE SHRI RATTAN LAL GANDHI, TAGORE GARDEN EXTN., DELHI Vs. THE STATE NCT OF DELHI,	January 8, 2002
ASHOK KUMAR Vs. STATE	September 16, 2002
ASHOK KUMAR Vs. UNION OF INDIA	August 8, 2002
ASHOK KUMAR Vs. KUSUM MEHTA	December 13, 2002
ASHOK KUMAR AGGARWAL Vs. UNION OF INDIA	April 9, 2002
ASHOK KUMAR JAGGI Vs. DELHI DEVELOPMENT AUTHORITY	September 16, 2002
ASHOK KUMAR SRIVASTAVA Vs. STATE OF HARYANA	July 29, 2002
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA	August 14, 2002
ASHOKA INDUSTRIES Vs. TOBU ENTERPRISES LIMITED	September 2, 2002
ASHUTOSH ROUT Vs. DIRECTOR OF EDUCATION	July 19, 2002
ASHWANI KUMAR SHARMA Vs. ORIENTAL BANK OF COMMERCE	September 23, 2002
ASIA BROWN BOVERI LIMITED Vs. EMCO TRANSFORERS LIMITED	March 15, 2002
ASIAD VILLAGE SOCIETY Vs. ANIL KUMAR	December 20, 2002
ASIAN HOTEL LIMITED Vs. GOVT OF NCT OF DELHI	January 16, 2002
ASSOC OF EAST PAKISTAN DISPLACED PERSON Vs. DELHI DEVELOPMENT AUTHORITY	September 2, 2002
ASSOCIATED BUILDERS ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA	September 26, 2002
ASSOCIATION ENGINEERING STAFF (E) AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	August 21, 2002
ASSOCIATION OF UPS AND POWER CONDITIONING SYSTEMS MANUFACTURER Vs. ORIENTAL BANK OF COMMERCE	November 1, 2002
ASSOCIATION OF UPS AND POWER CONDITIONING SYSTEMS MUNUFACTURER Vs. SOCIETY OF APPLIED MICROWAVE AND RESEARCH SAMEER	August 13, 2002
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs. GOVT OF NCT OF DELHI	April 4, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. RUCHIKA CHEMICALS & INVESTMENT (P) LTD.	April 18, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. PEPSI FOODS LTD.	August 8, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. LEELA ASSOCIATES	November 26, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. AMARPALI MERCANTILE LTD.	November 11, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. SAMCOR GLASS LTD.	May 2, 2002
ATLAS CYCLE HARYANA LIMITED Vs. ATLAS PRODUCTS PRIVATE LIMITED	September 27, 2002
ATMA PRAKASH GOEL Vs. STATE TRANSPORT AUTHORITY	September 30, 2002
ATTAR KAUR Vs. DELHI DEVELOPMENT AUTHORITY	February 8, 2002
ATUL B KOHLY Vs. NARCOTICS COUNCIL BUREAU NCB	April 23, 2002
ATUL YADAV Vs. UNION OF INDIA	February 13, 2002
AUTO AND GENERAL INDUSTRIES Vs. NORTHERS BENCH CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	March 20, 2002
AVIAT CHEMICALS PRIVATE LIMITED Vs. MAGNA LABORATORIES GUJARAT	January 31, 2002
AVIRAJ SINGH MADHAN Vs. UNIVERSITY OF JAMIA MILLIA INSLAMIA	May 2, 2002
AVNEET FOOD PRODUCTS Vs. GOVT OF NCT OF DELHI	November 18, 2002
AVTAR SINGH Vs. UNION OF INDIA	February 1, 2002
AVTAR SINGH Vs. UNION OF INDIA	January 10, 2002
AVTAR SINGH Vs. STATE	April 4, 2002
AYESHA SIDDIQUA ABBASI Vs. GHALIB INSTITUTE	August 29, 2002
AYUB ALI Vs. UNION OF INDIA	March 4, 2002
B 1 VASANT KUNJ RESIDENTS WELFARE ASSOCIATION Vs. LT GOVERNOR OF DELHI	September 11, 2002
B B PATEL Vs. NEXIM EXPORTS PRIVATE LIMITED	September 20, 2002
B BLOCK RESIDENTS WELFARE ASSOCIATION NARAINA VIHAR NEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY	September 12, 2002
B D PAHWA Vs. UNION OF INDIA	September 23, 2002
B G OVERSEAL CORPORATION Vs. UNION OF INDIA	August 8, 2002
B L BAGAI Vs. UNION OF INDIA	July 22, 2002
B L DHALUKA Vs. UNION OF INDIA	November 22, 2002
B L WADEHRA Vs. SECRETARY MINISTRY OF FINANCE	February 21, 2002
B L WADHERA Vs. UNION OF INDIA	March 22, 2002
B N AND COMPANY Vs. BUNNA GENERAL STORE	December 16, 2002
B N BAJPAI Vs. UNION OF INDIA	January 30, 2002
B R INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	May 1, 2002
B R NANDA Vs. UNION OF INDIA	September 21, 2002
B S DAHIYA Vs. GOVERNING BODY SHIVAJI COLLEGE	August 6, 2002
B S NARUKA Vs. UNION OF INDIA	September 27, 2002
B S SEHGAL Vs. RESERVE BANK OF INDIA	September 24, 2002
B S VIRDI ELECTRIC WORKS Vs. UNION OF INDIA	January 25, 2002
BABBAR VISION INDIA PRIVATE LIMITED Vs. RAMA VISION LIMITED	July 26, 2002
BABU RAM GUPTA Vs. UNION OF INDIA	February 28, 2002
BABY TAMANNA RANA Vs. GOVT OF NCT OF DELHI	August 1, 2002
BACKBONE TARMAT-NG JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANR.	May 18, 2002
BADAN SINGH Vs. UNION OF INDIA	March 22, 2002
BAIJ NATH AGARWALLA Vs. UNION OF INDIA	August 13, 2002
BAILIFTS AND PROCESS SERVERS ASSOCIATION REGD Vs. DELHI ADMINISTRATION DELHI	April 4, 2002
BAJAJ DEPARTMENT STORES Vs. MUNICIPAL CORPORATION OF DELHI	May 31, 2002
BAL KISHAN Vs. LOCAL HEALTH AUTHORITY	July 17, 2002
BAL KISHAN AND ORS. Vs. UNION OF INDIA (UOI)	July 19, 2002
BALAKISHAN SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	August 5, 2002
BALAR MARKETING PRIVATE LIMITED Vs. LAKHA SHARMA	February 21, 2002
BALBER PRASHAD JAIN Vs. DELHI DEVELOPMENT	October 21, 2002
BALBIR SINGH Vs. GOVERNMENT OF NCT OF DELHI	September 17, 2002
BALBIR SINGH AND ORS., Vs. GOVT. OF N.C.T. OF DELHI AND ORS.	September 13, 2002
BALDEV RAJ Vs. PRESIDING OFFICER	August 27, 2002
BALRAJ SHARMA Vs. UNION OF INDIA	November 22, 2002
BALSARA HYGIENE PRODUCTS LIMITED Vs. STATE	August 23, 2002
BALWAN SINGH Vs. UNION OF INDIA	September 25, 2002
BANARSI DASS SODHI Vs. OM PRAKASH	August 1, 2002
BANDHU MACHINERY PVT. LTD. ANDORS. Vs. ADDITIONAL CHIEF METROPOLITAN MAGISTRATE AND ANR.	February 13, 2002
BANK OF BARODA Vs. NAVRATAN TRADING CO PRIVATE LIMITED	January 23, 2002
BANK OF BARODA Vs. KAYENKAY AGENCIES	September 10, 2002
BANK OF MAHARASHTRA Vs. MERMAID PACKAGES	August 9, 2002
BANK OF NOVA SCOTIA Vs. RPG TRANSMISSION LIMITED	October 31, 2002
BARKHOO RAM Vs. UNION OF INDIA	July 9, 2002
BASANT KAUR Vs. STATE	November 25, 2002
BASANT LAL Vs. MANAGEMENT OF A F FERGUSON AND CO	January 30, 2002
BATLIBOI LIMITED Vs. MIDEAST INTERGREATED STEELS LTD.	September 19, 2002
BELLISH INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT V	December 2, 2002
BENSON INDUSTRIES Vs. INCOME TAX APPELLATE TRIBUNAL	August 1, 2002
BHAGIRATH JAT Vs. CHIEF OF ARMY STAFF	November 13, 2002
BHAGWAN LAL ARYA Vs. COMMISSIONER OF POLICE	March 16, 2002
BHAI HOSPITAL TRUST Vs. PARVINDER SINGH	January 18, 2002
BHAI SARDAR SINGH SINGH Vs. DELHI DEVELOPMENT AUTHORITY	November 12, 2002
BHAI SUNDER DASS AND SONS COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI II	September 11, 2002
BHAKRA BEAS MANAGEMENT BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 14, 2002
BHARAT BATTERY MFG Vs. UNION OF INDIA	September 20, 2002
BHARAT BHUSHAN JHA Vs. U O I	May 29, 2002
BHARAT BIJLEE LIMITED Vs. NATIONAL INDUSTRIES DEVELOPMENT CORPORATION	August 1, 2002
BHARAT CATERING CORPORATION Vs. UNION OF INDIA	September 26, 2002
BHARAT COMMERCE AND INDUSTRIES LTD Vs. UNION OF INDIA	September 19, 2002
BHARAT ENGINEERING ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY	May 9, 2002
BHARAT FURNISHING COMPANY Vs. ASSISTANT COLLECTOR GRADE I	December 11, 2002
BHARAT RAM Vs. S K GUPTA	March 21, 2002
BHARAT RASAYAN AGRA LIMITED Vs. UNION OF INDIA	May 29, 2002
BHARAT SANCHAR NIGAM LIMITED Vs. CONTINENTAL TELEPOWER INDUSTRIES LIMITED	March 20, 2002
BHARTI PUBLIC SCHOOL Vs. AJAY KUMAR MEHRA	September 25, 2002
BHARTIYA PASHUPALAK ASSOCIATION Vs. NEW DELHI MUNICIPAL CORPORATION	September 13, 2002
BHASKAR INDUSTRIAL DEVELOPMENT LIMITED Vs. UNION OF INDIA	August 14, 2002
BHASKAR SHRACHI ALLOYS LIMITED Vs. UNION OF INDIA	May 31, 2002
BHASKAR WIRES PRIVATE LIMITED Vs. UNION OF INDIA	December 13, 2002
BHAWNA SHARMA Vs. UNIVERSITY OF DELHI	January 30, 2002
BHAWNA SINGH Vs. GOVT OF NCT OF DELHI	November 26, 2002
BHERU RAM Vs. STATE	January 24, 2002
BHIM SINGH Vs. LT GOVERNOR OF DELHI	April 9, 2002
BHOLA NATH TIWARI Vs. STATE	February 9, 2002
BHULEY Vs. UNION OF INDIA	May 31, 2002
BHUPENDRA KUMAR BHAUMIK Vs. UNION OF INDIA	October 29, 2002
BHUPENDRA KUMAR BHAUMIK Vs. UNION OF INDIA	November 18, 2002
BIGDOT ADVERTISING AND COMMUNICATIONS PRIVATE LIMITED Vs. UNION OF INDIA	December 12, 2002
BIHARI LAL Vs. V M BANSAL	August 23, 2002
BIHARI LAL Vs. STATE	May 8, 2002
BIJENDER SINGH Vs. UNIVERSITY OF DELHI	April 1, 2002
BIMLA Vs. SUKHVINDER SINGH	July 11, 2002
BIOLOGIC AND PSYCHOTROPICS INDIA PVT LTD Vs. TRITON HEALTH CARE PVT LTD	September 2, 2002
BIPIN KUMAR JAIN Vs. LT GOVERNOR	January 25, 2002
BIRINDER SINGH THIND Vs. UNION OF INDIA	August 14, 2002
BIRLA VXL LIMITED Vs. DLF UNIVERSAL LIMITED	September 10, 2002
BISHAMBER DAYAL GUPTA Vs. GENERAL MANAGER DMS	May 15, 2002
BISHAMBER LAL KAPUR Vs. ALLAHABAD BANK	January 4, 2002
BISHAMBER LAL KAPUR Vs. ALLAHABAD BANK AND ORS.	May 14, 2002
BOARD OF DIRECTOR OF THE MECHANICAL Vs. UNION OF INDIA	August 6, 2002
BOM BAHADUR THAPA Vs. UNITED COMMERCIAL BANK	February 8, 2002
BOOP SINGH TYAGI Vs. STATE	March 13, 2002
BORMAN Vs. PRESIDING OFFICER LABOUR COURT	August 19, 2002
BRAHAM SINGH Vs. UNION OF INDIA	May 31, 2002
BRAHAM SINGH TYAGI Vs. STATE OF DELHI	September 5, 2002
BRAHM SINGH Vs. K P SINGH	August 27, 2002
BRAHMA CHELLANEY Vs. UNION OF INDIA	January 18, 2002
BRAHMA PRAKASH KALRA Vs. NATIONAL THERMAL POWER CORPORATION	February 5, 2002
BRIJ MOHAN BAHL Vs. UNION OF INDIA	April 23, 2002
BRIJ PAL Vs. STATE OF NCT OF DELHI	March 14, 2002
BRIJ RANI Vs. UNION OF INDIA	July 8, 2002
BRIJESH KUMAR Vs. STATE	May 8, 2002
BRITANNIA INDUSTRIES LTD Vs. OM FOOD PRODUCTS	January 9, 2002
BRITISH INDIA CORPORATION LIMITED Vs. FIRM ANAND PARKASH OM PARKASH	August 5, 2002
BRITISH INDIA CORPORATION LTD Vs. KHARITI RAM	August 26, 2002
BROOKE BOND LIPTON INDIA LIMITED Vs. PRITHVI AGENCIES	August 5, 2002
BROOKE BOND LIPTON INDIA LTD. Vs. PRITHVI AGENCIES AND ORS.	September 8, 2002
BROWN FORMAN MAURITIOUS LIMITED Vs. JAGATJIT BROWN FORMAN INDIA LIMITED	May 30, 2002
BUDHDEV PAUL Vs. STATE	September 3, 2002
BUDHDEV PAUL Vs. STATE	August 12, 2002
BUMBRAH ELECTRIC CO Vs. DELHI DEVELOPMENT AUTHORITY	February 7, 2002
BUREAU OF INDIAN STANDARDS LABORATORY EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	September 18, 2002
BUSINESS BANK Vs. UNION OF INDIA	September 13, 2002
C J INTERNATIONAL Vs. NEW DELHI MUNICIPAL CORPORATION	September 17, 2002
C J INTERNATIONAL Vs. NEW DELHI MUNICIPAL CORPORATION	September 27, 2002
C L WADHAWAN Vs. B M SETHI	May 28, 2002
CANARA BANK Vs. SARTISH C BHASIN	August 16, 2002
CANNON INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	July 31, 2002
CAPITAL BUSINESS SYSTEM PRIVATE LIMITED Vs. GENERAL MAZDOOR LAL JHANDA UNION	October 4, 2002
CAPITAL PUBLICITY SERVICE Vs. MUNICIPAL CORPORATION OF DELHI	February 27, 2002
CARTIER INTERNATIONAL B V Vs. CHOOSY CORNER	September 5, 2002
CASTROL LIMITED Vs. SUBHASH KAPOOR	March 14, 2002
CASTROL LTD Vs. AUTO LINK SALES CORPORATION	September 9, 2002
CATERPILLAR INC Vs. MEHTAB AHMED	August 9, 2002
CDR. SHEKHAR SINGH AND ARUN ANAND Vs. MR. N.K. WAHI S/O SH. NATHU RAM WAHI	July 8, 2002
CELADOR PRODUCTION LIMITED Vs. GAURAV MEHROTRA	January 18, 2002
CENTRAL BANK OF INDIA Vs. DELHI MOTORS TRADERS ASSOCIATION	May 6, 2002
CENTRAL RADIO & ELECTRONICS MERCHANTS ASSOCIATION (REGD.) AND ORS. Vs. M.C.D. AND ORS.	March 22, 2002
CENTRAL SOCIAL WELFARE BOARD Vs. PAWAN CHOPRA	March 22, 2002
CENTRAL VIGILANCE COMMISSION Vs. ANAND DARBARI	May 29, 2002
CHAMPA GULATI Vs. COMMISSIONER OF MCD	December 20, 2002
CHANCELLOR MASTERS AND SCHOLARS OF UNIVERSITY OF OXFORD Vs. ORIENT LONGMAN PRIVATE LIMITED	October 19, 2002
CHANCELLOR MASTERS AND SCHOOLARS OF THE UNIVERSITY OF OXFORT TRADING AS OXFORS UNIVERSITY PRESS Vs. ORIENT LONGMAN PRIVATE LIMITED	December 19, 2002
CHAND BEGUM Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	November 22, 2002
CHANDAN CAPITAL SERVICES PRIVATE LIMITED Vs. MID EAST INDIA LIMITED	May 20, 2002
CHANDER BHUSHAN RAI Vs. GOVT OF NCT OF DELHI	February 21, 2002
CHANDER MOHAN SHARMA Vs. NCB DELHI ZONE UNIT	September 25, 2002
CHANDER PAL Vs. NCT OF DELHI	August 27, 2002
CHANDER PRAKASH Vs. UNION OF INDIA	September 25, 2002
CHANDER PRAKASH Vs. J B AND COMPANY	April 17, 2002
CHANDERMANI Vs. P K JAIN	August 6, 2002
CHANDHA JEWELLERS Vs. MMTC LIMITED	August 9, 2002
CHANDRA PRAKASH Vs. UNION OF INDIA	May 31, 2002
CHANEL LTD Vs. SUNDER CHEMICALS AGARBATI WORKS P LTD	October 1, 2002
CHARAN LAL SAHU Vs. ELECTION COMMISSIONER OF INDIA	July 16, 2002
CHARANJEET DUDEJA Vs. GOVT OF NCT OF DELHI	March 22, 2002
CHARANJIT SINGH GREWAL Vs. TRILENIUM TECHNOLOGIES LIMITED	August 19, 2002
CHATTER SINGH SAINI AND COMPANY Vs. DELHI JAL BOARD	November 15, 2002
CHAWDA VASUDEV Vs. UNION OF INDIA	April 12, 2002
CHET RAM DECD THR LRS RAM SINGH Vs. KRISHAN KUMAR	February 8, 2002
CHET RAM SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	September 30, 2002
CHETAN PARKASH Vs. DELHI DEVELOPMENT AUTHORITY	August 27, 2002
CHHIDDI SINGH Vs. DIRECTORATE OF ESTATES	August 16, 2002
CHIEF CONTROLLING REVENUE AUTHORITY Vs. SHARDA DEVI	February 1, 2002
CHITRALEKHA BUKSHI Vs. ABHAY SAPRU	December 20, 2002
CIVCON ENGINEERS Vs. RAJINDER KUMAR	September 24, 2002
CIVCON ENGINEERS AND ANR. Vs. RAJINDER KUMAR	October 4, 2002
CLASSIC ELECTRICALS Vs. POLO PLASTICS LIMITED	January 15, 2002
CMC IVTH CLASS WORKERS UNION REGD Vs. UNION OF INDIA	May 20, 2002
COMMISSIONER OF EXCISE AND ENTERTAINMENT Vs. VED PRAKASH	March 15, 2002
COMMISSIONER OF INCOME TAX Vs. VISHNU NEMAN	March 13, 2002
COMMISSIONER OF INCOME TAX Vs. STEEL AUTHORITY OF INDIA LTD	March 14, 2002
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL AND SONS P LIMITED	March 22, 2002
COMMISSIONER OF INCOME TAX Vs. ANSAL HOUSING AND CONSTRUCTION LTD	January 10, 2002
COMMISSIONER OF INCOME TAX Vs. S BHARTI	January 15, 2002
COMMISSIONER OF INCOME TAX Vs. BASTI SUGAR MILLS COMPANY LIMITED	May 18, 2002
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL DECD	May 28, 2002
COMMISSIONER OF INCOME TAX Vs. DEEP CHAND	May 28, 2002
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEER INDUSTRIES LTD	May 13, 2002
COMMISSIONER OF INCOME TAX Vs. GULSHAN KUMAR DECD	May 3, 2002
COMMISSIONER OF INCOME TAX Vs. LATE SH GULSHAN KUMAR	May 3, 2002
COMMISSIONER OF INCOME TAX Vs. QUANTAS AIRWAYS LIMITED	April 29, 2002
COMMISSIONER OF INCOME TAX Vs. SUJJAN SINGH CHADHA	July 11, 2002
COMMISSIONER OF INCOME TAX Vs. INDU BALA CHHABRA	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. SATINDER SINGH	July 11, 2002
COMMISSIONER OF INCOME TAX Vs. HARCHAND RAI CHANDAN LAL	July 11, 2002
COMMISSIONER OF INCOME TAX Vs. TULSI BHAI GORDHAN BHAI PATEL	August 1, 2002
COMMISSIONER OF INCOME TAX Vs. BRIG KAPIL MOHAN	August 6, 2002
COMMISSIONER OF INCOME TAX Vs. LAXMAN	August 5, 2002
COMMISSIONER OF INCOME TAX Vs. RAM LAL HIRALAL	August 1, 2002
COMMISSIONER OF INCOME TAX Vs. GREATER DELHI PLANNERS PRIVATE LIMITED	July 19, 2002
COMMISSIONER OF INCOME TAX Vs. HYDLE CONSTRUCTION PRIVATE LIMITED	September 26, 2002
COMMISSIONER OF INCOME TAX Vs. FLEX INDUSTRIES LTD	September 30, 2002
COMMISSIONER OF INCOME TAX Vs. SURJAN SINGH	October 10, 2002
COMMISSIONER OF INCOME TAX Vs. CAPT K C SAIGAL	October 10, 2002
COMMISSIONER OF INCOME TAX Vs. MOTI ELECTRIC INDUS P LTD	September 12, 2002
COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE COMPANY LIMITED	September 17, 2002
COMMISSIONER OF INCOME TAX Vs. JOLLY AND CO	September 16, 2002
COMMISSIONER OF INCOME TAX Vs. DASS JEWELLERS	August 16, 2002
COMMISSIONER OF INCOME TAX Vs. ATAM BALLABH FINANCE PRIVATE LIMITED	August 16, 2002
COMMISSIONER OF INCOME TAX Vs. POOJA FORGE LTD	August 12, 2002
COMMISSIONER OF INCOME TAX Vs. EICHER GOODEARTH LTD	August 13, 2002
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	August 6, 2002
COMMISSIONER OF INCOME TAX Vs. DILJINDER SHIVDAYAL SINGH	August 8, 2002
COMMISSIONER OF INCOME TAX Vs. M MATHUR	August 8, 2002
COMMISSIONER OF INCOME TAX Vs. S K KISHORE	August 8, 2002
COMMISSIONER OF INCOME TAX Vs. WIRAN BAI JAGGI	August 8, 2002
COMMISSIONER OF INCOME TAX Vs. DALMIA DAIRY INDUSTRIES LTD	August 8, 2002
COMMISSIONER OF INCOME TAX Vs. INCHCAPE INDIA P LTD	August 20, 2002
COMMISSIONER OF INCOME TAX Vs. KISHAN LAL HUF	August 21, 2002
COMMISSIONER OF INCOME TAX Vs. AMBER TOURS P LTD	September 5, 2002
COMMISSIONER OF INCOME TAX Vs. ATMA RAM PROPERTIES (P) LTD	July 26, 2002
COMMISSIONER OF INCOME TAX Vs. R.V.GUPTA	July 22, 2002
COMMISSIONER OF INCOME TAX Vs. K AND CO	November 15, 2002
COMMISSIONER OF INCOME TAX Vs. INSILCO LIMITED	November 14, 2002
COMMISSIONER OF INCOME TAX Vs. ROMIN CONSULTING SERVICES P LTD	November 14, 2002
COMMISSIONER OF INCOME TAX Vs. PEARL LEASING LTD	November 14, 2002
COMMISSIONER OF INCOME TAX Vs. IVORY MART	November 14, 2002
COMMISSIONER OF INCOME TAX Vs. TIN BOX COMPANY	November 13, 2002
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR AGGARWAL	October 25, 2002
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	November 1, 2002
COMMISSIONER OF INCOME TAX Vs. VINAY BHARATRAM AND SONS	November 20, 2002
COMMISSIONER OF INCOME TAX Vs. BALJEET JOLLY	November 26, 2002
COMMISSIONER OF INCOME TAX Vs. PAUL MERCHANTS LTD	November 27, 2002
COMMISSIONER OF INCOME TAX Vs. SUDESH MADHOK	November 28, 2002
COMMISSIONER OF INCOME TAX Vs. KRISHAK BHARTI CO OPERATIVE LTD	November 26, 2002
COMMISSIONER OF INCOME TAX Vs. KAMMHOLZ KURT	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. C BABBINGTON	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. R FROHNHOLZER	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. LAKHEE	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. ANTARTICA INVESTMENT P LTD	December 3, 2002
COMMISSIONER OF INCOME TAX Vs. PARMA NAND	November 26, 2002
COMMISSIONER OF INCOME TAX Vs. G.K.N. DIRVESHAFTS (INDIA) LTD.	January 31, 2002
COMMISSIONER OF INCOME TAX Vs. NET WORK LTD.	September 23, 2002
COMMISSIONER OF INCOME TAX DELHI CENTRAL III NEW DELHI Vs. BASTI SIGAR MILLS COMPANY LIMITED	May 18, 2002
COMMISSIONER OF INCOME TAX DELHI I Vs. BANSAL CREDITS LIMITED	November 13, 2002
COMMISSIONER OF INCOME TAX DELHI II Vs. KELVINATOR OF INDIA LIMITED	April 19, 2002
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. QUANTAS AIRWAYS LTD	April 27, 2002
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. SOHAN LAL	May 11, 2002
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. LATE SHRI SOHAN LAL	May 25, 2002
COMMISSIONER OF INCOME TAX DELHI III Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED	May 31, 2002
COMMISSIONER OF INCOME TAX DELHI VIII Vs. K C SAIGAL	October 10, 2002
COMMISSIONER OF INCOME TAX DELHI VIII NEW DELHI Vs. PRAGATI CONSTRUCTION COMPANY	April 23, 2002
COMMISSIONER OF INCOME TAX DELHI XVI Vs. R V GUPTA	July 22, 2002
COMMISSIONER OF INCOME TAX V Vs. LAGAN KALA UPVAN	December 5, 2002
COMMISSIONER OF INCOME TAX, DELHI-II,NEW DELHI Vs. LATE SHRI SOHAN LAL	May 2, 2002
COMMISSIONER OF INCOME-TAX Vs. GOLD TEX FURNISHING INDUSTRIES	August 21, 2002
COMMISSIONER OF POLICE Vs. ANIL KUMAR YADAV	September 17, 2002
COMMISSIONER OF POLICE Vs. CONSTABLE PARMOD KUMAR	September 19, 2002
COMMISSIONER OF POLICE Vs. JAGMAL SINGH	August 2, 2002
COMMISSIONER OF SALES TAX Vs. SALES TAX APPELLATE TRIBUNAL	February 14, 2002
COMMISSIONER OF WEALTH TAX Vs. C K GUPTA	July 24, 2002
COMMISSIONER OF WEALTH TAX Vs. VANDANA A SIFANEY	October 31, 2002
COMMISSIONER OF WEALTH TAX Vs. JAI GOPAL GOEL	October 10, 2002
COMMISSIONER OF WELTH TAX DELHI VIII NEW DELHI Vs. MAHARAJA PRITHVI RAJ INDIVIDUAL	March 16, 2002
COMMON CAUSE Vs. UNION OF INDIA	September 13, 2002
COMMON CAUSE REGD SOCIETY Vs. UNION OF INDIA	December 16, 2002
CONEYOR BELT MANUFACTURERS ASSOCIATION Vs. GOVT OF INDIA	February 1, 2002
CONFEDERATION OF NORTHERN ZONE FLOUR MILLING INDUSTRIES ZONE FLOUR MILLING INDUSTRIES Vs. FOOD CORPORATION OF INDIA	July 9, 2002
CONSTABLE BHISHAM SINGH Vs. BORDER SECURITY FORCE	May 30, 2002
CONSULTING ENGINEERS SERVICES INDIA LIMITED Vs. KAIKHOSROU K FRAMJI	April 22, 2002
CONTAINER CORPORATION OF INDIA LIMITED Vs. LT GOVERNOR DELHI	May 8, 2002
CONTAINER CORPORATION OF INDIA LIMITED Vs. MARUTI NANDAN OVERSEAS LIMITED	December 20, 2002
CONTENENTAL CONSTRUCTION LIMITED Vs. BALFOUR BEATY LIMITED	January 25, 2002
CONTINENTAL CONSTRUCTION LIMITED Vs. BALFOUR BEATY LIMITED	January 22, 2002
CONTINENTAL CONSTRUCTION LIMITED Vs. FOOD CORPORATION OF INDIA	January 4, 2002
CONTINENTAL CONSTRUCTION LTD. & ANR. Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD.	June 14, 2002
CONTINENTAL PAPERS LIMITED Vs. DARCHAN PRINT PACK PRIVATE LIMITED	November 28, 2002
CONVEYOR BELT MANUFACTURERS ASSOCIATION Vs. GOVT OF INDIA	August 6, 2002
CORPORAL VIJAY KUMAR Vs. UNION OF INDIA	July 18, 2002
COUNCIL OF SCIENTIFIC AND INDUSTRIAL REASERCH Vs. CHANDER BHAN	November 27, 2002
COURT ON ITS OWN MOTION Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	May 20, 2002
COURT ON ITS OWN MOTION Vs. STATE	February 11, 2002
CWT Vs. S. MAHINDER JASPAL SINGH	September 12, 2002
D IONIC INDIA P LIMITED Vs. STATE OF RAJASTHAN	January 7, 2002
D K OSWAL Vs. AKSHAY FINANCE	August 9, 2002
D P SINGH Vs. UNION OF INDIA	March 8, 2002
D P VATS Vs. STATE	May 15, 2002
D R THADANI Vs. UNION OF INDIA	August 16, 2002
D T C Vs. BALRAM SHARMA	November 20, 2002
D.S. GUPTA CONTRACTS PVT. LTD., NEW DELHI Vs. UNISON HOTELS LTD., NEW DELHI AND	May 21, 2002
DAEWOO MOTORS INDIA LIMITED Vs. BRIJENDRA PRASAD	May 20, 2002
DAEWOO MOTORS INDIA LIMITED Vs. UNION OF INDIA	July 16, 2002
DALBIR SINGH Vs. DELHI TRANSPORT CORPORATION	July 5, 2002
DALIP BHATIA Vs. STATE	July 19, 2002
DALIP SINGH Vs. UNION OF INDIA (UOI) AND ANR.	July 19, 2002
DALIP SINGH OBEROL Vs. STATE BANK OF INDIA	November 22, 2002
DALMIA DAIRY INDUSTRIES Vs. UNION OF INDIA	February 6, 2002
DALMIYA RESORTS INTERNATIONAL PRIVATE LIMITED Vs. DEEPAK GUPTA	May 9, 2002
DARSHAN LAL DHOOPER Vs. MOTIA RANI	September 2, 2002
DARSHAN SINGH AHUJA Vs. INSTITUTE OF TOWN PLANNER	July 7, 2002
DASS AND CO Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED	October 4, 2002
DAVENDER PRASAD VERMA Vs. UNION OF INDIA	March 8, 2002
DAVID JOHNSON Vs. GIVO LIMITED	October 7, 2002
DAVINDER KUMAR Vs. INDER KISHAN	February 18, 2002
DAVINDER SINGH Vs. STATE	August 7, 2002
DAYA DEVI Vs. ANGURI DEVI	February 8, 2002
DAYA RAM Vs. UNION OF INDIA (UOI) AND ORS.	August 7, 2002
DAYA SHANKAR MISHRA Vs. UNION OF INDIA	September 23, 2002
DCM FINANCIAL SERVICES LIMITED Vs. SUNIL KALA AND CO	January 16, 2002
DEBRA CLARE SEYMOUR Vs. PRADEEP ARNOLD SEYMOUR	April 1, 2002
DECENT FOOD PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	November 8, 2002
DEEN DAYAL SHARMA Vs. STATE AND ORS.	May 13, 2002
DEEP SHAND AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	July 19, 2002
DEEPAK MALHOTRA Vs. MUNICIPAL CORPORATION OF DELHI	December 19, 2002
DEEPAK TALWAR Vs. ROTARY INTERNATIONAL	May 27, 2002
DEL AGHA Vs. RAKESH GUPTA	February 19, 2002
DELHI ABIBHAVAK MAHASANGH Vs. UNION OF INDIA	January 16, 2002
DELHI ADMINISTRATION Vs. EX CONSTABLE INDERJIT	September 17, 2002
DELHI BITUMAN SALES AGENCY Vs. RAWLA CONSTRUCTION COMPANY	September 6, 2002
DELHI CONSUMERS CO OPERATIVE WHOLESALE STORE LIMITED Vs. JAGE RAM	January 9, 2002
DELHI DEVELOPMENT AUTHORITY Vs. PREM SINGH	February 20, 2002
DELHI DEVELOPMENT AUTHORITY Vs. B P SHARMA	February 8, 2002
DELHI DEVELOPMENT AUTHORITY Vs. DARSHAN LAL	April 15, 2002
DELHI DEVELOPMENT AUTHORITY Vs. R S YADAV	March 22, 2002
DELHI DEVELOPMENT AUTHORITY Vs. SAHDEV BROTHERS	February 26, 2002
DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES	August 8, 2002
DELHI DEVELOPMENT AUTHORITY Vs. RAMESH CHAND JAIN	November 13, 2002
DELHI DEVELOPMENT AUTHORITY Vs. RAVI BROTHERS	October 10, 2002
DELHI DEVELOPMENT AUTHORITY Vs. ARCHAEOLOGICAL SURVEY OF INDIA	December 2, 2002
DELHI DEVELOPMENT AUTHORITY Vs. POLO SINGH AND COMPANY	November 22, 2002
DELHI DEVELOPMENT AUTHORITY Vs. LAND ACQUISITION COLLECTOR AND ORS.	April 9, 2002
DELHI ELECTRICITY SUPPLY UNDERTAKING Vs. BHIMANANDAS AMBWANI	March 22, 2002
DELHI FINANCIAL CORPORATION Vs. HARISH CHANDER GULATI	March 15, 2002
DELHI HOMEGUARDS WELFARE ASSOCIATION DELHI PRADESH REGISTERED Vs. LT GOVERNOR OF DELHI	September 18, 2002
DELHI MEDICOS Vs. MUNICIPAL CORPORATION OF DELHI	August 8, 2002
DELHI PRADESH RAJDHANI MAZDOOR UNION Vs. UNION OF INDIA	May 31, 2002
DELHI PRINTING AND PUBLISHING COMPANY LIMITED Vs. LABOUR COURT VII	May 27, 2002
DELHI PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION	January 23, 2002
DELHI PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION	September 23, 2002
DELHI SCIENCE FORUM Vs. DELHI DEVELOPMENT AUTHORITY	September 16, 2002
DELHI SCIENCE FORUM Vs. UNION OF INDIA AND OTHERS	May 5, 2002
DELHI STOCK EXCHANGE Vs. K C SHARMA	March 22, 2002
DELHI TAMIL EDUCATION ASSN Vs. J SAMIMALAI	March 13, 2002
DELHI TOURISM DEVELOPMENT CORPORATION LIMITED Vs. DELHI ADMINISTRATION	July 8, 2002
DELHI TRANSPORT CORPORATION Vs. DEEP KANTA	May 16, 2002
DELHI TRANSPORT CORPORATION Vs. DAYA NAND	May 7, 2002
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT NO 1	May 2, 2002
DELHI TRANSPORT CORPORATION Vs. GANPAT SINGH	January 29, 2002
DELHI TRANSPORT CORPORATION Vs. JAGDISH CHANDRA	February 19, 2002
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH	September 19, 2002
DELHI TRANSPORT CORPORATION Vs. SARDAR SINGH	September 24, 2002
DELHI TRANSPORT CORPORATION Vs. NIRMALA	August 7, 2002
DELHI TRANSPORT CORPORATION Vs. P O LABOUR COURT	December 19, 2002
DELHI TRANSPORT CORPORATION Vs. JAI BHAGWAN	November 13, 2002
DELHI UNION OF JOURNALISTS COOPERATIVE Vs. REGISTRATION OF COOPERATIVE SOCIETY	August 5, 2002
DEPARTMENT OF TRADING AND TECHNICAL EDUCATION Vs. R L YADAV	March 22, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING WORKS LTD..	July 31, 2002
DEPUTY INSPECTOR GENERAL BSF Vs. STATE	January 4, 2002
DES RAJ SHANWAL Vs. UNION OF INDIA	September 17, 2002
DESIGN TEAM CONSULTANTS PRIVATE LIMITED Vs. SALAR JUNG MUSEUM	August 27, 2002
DEV RAJ KAPOOR Vs. UNION OF INDIA	August 5, 2002
DEVA ENGINEERING WORKS AND ORS. Vs. PUNJAB & SIND BANK	June 5, 2002
DEVA ENGINEERING WORKS AND ORS. Vs. PUNJAB & SIND BANK	May 6, 2002
DEVANAND Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	August 5, 2002
DEVARI LAL Vs. UNION OF INDIA	May 31, 2002
DEVENDER ARORA Vs. MANAGEMENT OF ALBERT AND DAVID LIMITED	April 8, 2002
DEVENDER KUMAR Vs. STATE	August 8, 2002
DEVENDER LAL MEHTA Vs. DHARMENDER MEHTA	July 19, 2002
DEVENDRA KUMAR AGRAWAL Vs. UNION OF INDIA	November 7, 2002
DEVENDRA SINGH Vs. STATE	January 23, 2002
DEVI DASS Vs. UNION OF INDIA	March 16, 2002
DEVI DUTT MALHOTRA Vs. STATE OF DELHI	April 22, 2002
DEVINDER GUPTA Vs. REGISTRAR OF COOPERATIVE SOCIETIES	September 4, 2002
DEVINDER SINGH NAGI Vs. S H O	September 4, 2002
DG CUM IG PRISONS Vs. UNION OF INDIA	January 18, 2002
DHANVINDER SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	May 10, 2002
DHARAM CHAND Vs. R K JHA	April 5, 2002
DHARAM CHAND VASHISHT Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	April 4, 2002
DHARAM SINGH Vs. UNION OF INDIA	March 13, 2002
DHARAM SINGH Vs. STATE	August 2, 2002
DHARAMBIR Vs. DELHI TRANSPORT CORPORATION	August 13, 2002
DHARAMPAL Vs. UNION OF INDIA	March 8, 2002
DHARAMPAL PREMCHAND LIMITED Vs. GANPATI WOOD PRODUCTS	August 7, 2002
DHARAMVIR Vs. STATE GOVERNMENT OF NCT OF DELHI	May 15, 2002
DHARAMVIR SINGH Vs. BRAHMJEET	July 11, 2002
DHARSHAN SINGH Vs. AVTAR SINGH	July 26, 2002
DHATMAPAL VERMA Vs. UNION OF INDIA	October 11, 2002
DHRUV DAYAL GUPTA Vs. HCL INFOSOLUTIONS LIMITED	October 29, 2002
DHUJENDER PAL SINGH Vs. GOVT OF NCT OF DELHI	July 12, 2002
DINESH AGGARWAL @ GOYAL Vs. STATE	August 23, 2002
DINESH AHLUWALIA Vs. STATE	July 15, 2002
DINESH JAMINI Vs. DISTRICT RURAL DEVELOPMENT AGENCY	November 13, 2002
DINESH KUMAR Vs. UNION OF INDIA	May 31, 2002
DINESH KUMAR Vs. DELHI FINANCIAL CORPORATION	July 31, 2002
DIP LAL SHARMA Vs. UNION OF INDIA	November 12, 2002
DIPESH ANAND MEHTANI Vs. AJAY ANAND	August 8, 2002
DIPIKA S KUMAR Vs. NATIONAL CAPITAL TERRITORY OF DELHI	January 16, 2002
DIRECTOR DIRECTORATE OF ECONOMICS AND STATISTICS GOVERNMENT OF NCT OF DELHI Vs. SHAHID KHAN	August 16, 2002
DIRECTOR OF EDUCATION Vs. RATTAN LAL	March 22, 2002
DIRECTOR OF EDUCATION Vs. S.D. MOHALA	August 2, 2002
DIRECTOR OF INCOME TAX Vs. ESCORTS EMPLOYEES WELFARE TRUST	July 30, 2002
DIRECTOR OF INCOME TAX Vs. PAPER PRODUCTS LTD	May 22, 2002
DIRECTOR OF INCOME TAX Vs. BHARAT KALYAN PRATISHTHAN	August 16, 2002
DIRECTOR OF INCOME TAX Vs. SIKAR CHARITABLE TRUST	October 9, 2002
DIRECTOR OF INCOME TAX Vs. RAM EDUCATION FOUNDATION	December 3, 2002
DIRECTOR OF INCOME TAX EXEMPTION Vs. BHARAT KALYAN PRATISHTHAN	July 19, 2002
DIRECTOR OF INCOME TAX EXEMPTION Vs. SINDHI PANCHAYAT	July 16, 2002
DIRECTOR OF INCOME-TAX Vs. DALMIYA JAN KALYAN TRUST	July 22, 2002
DIRECTOR OF IT Vs. TAGORE EDUCATION SOCIETY	July 16, 2002
DLF UNIVERSAL LIMITED Vs. GOVT OF NATIONAL CAPITAL TERRITORY DELHI	February 28, 2002
DR. A.M. MATHUR Vs. UNION OF INDIA (UOI) AND ORS.	January 9, 2002
DR. VISHAL SEHGAL AND ORS. Vs. SECRETARY (HEALTH) AND ORS.	December 18, 2002
DS GUPTA CONTRACTS PRIVATE LIMITED Vs. UNISON HOTELS LIMITED	May 31, 2002
DSA ENGINEERS BOMBAY Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION HUDCO	November 29, 2002
DTC RETIRED EMPLOYEES ASSOCIATION Vs. DELHI TRANSPORT CORPORATION	February 26, 2002
DUET TECHNOLOGIES PRIVATE LIMITED Vs. HANS R ARORA	August 23, 2002
DULA RAM Vs. UNION OF INDIA	July 19, 2002
DULLOP INDIA LIMITED Vs. A A I F R	August 5, 2002
DURGA PRASAD Vs. GOVERNMENT OF NCT OF DELHI	September 13, 2002
DWARKA PRASHAD SHARMA Vs. UNION OF INDIA	May 31, 2002
DY. COMMISSIONER OF INCOME TAX Vs. VIJAY MEHTA (HUF)	August 29, 2002
DY. CWT Vs. I.C. KHURANA	April 29, 2002
E NARAYANAN Vs. CENTRAL BUREAU OF NARCOTICS	September 6, 2002
EARNEST BUILDERS Vs. UNION OF INDIA	May 9, 2002
EASTERN BOOK COMPANY Vs. D B MODAK	September 27, 2002
EASTERN BOOK COMPANY Vs. NAVIN J DESAI	September 27, 2002
ECIL RAPISCAN LIMITED Vs. UNION OF INDIA	September 25, 2002
ECONOMIC TRANSPORT CARRIER Vs. ECONOMIC TRANSPORT CARRIER SOUTH	December 13, 2002
EDUCOMP DATAMATICS LIMITED Vs. DIRECTORATE OF EDUCATION	September 20, 2002
EICHER LIMITED Vs. WEB LINK INDIA	July 12, 2002
EICHER TRACTORS LTD. Vs. DY. COMMISSIONER OF INCOME TAX	April 10, 2002
EITA INDIA LIMITED Vs. NCT OF DELHI	February 12, 2002
ELECON ENGINEERING COMPANY LIMITED Vs. CEMENT CORPORATION OF INDIA	October 8, 2002
ELECTRINICS LIMITED Vs. UNION OF INDIA	July 24, 2002
ELECTRONIC MEDIA CORPORATION Vs. BANK OF INDIA	August 5, 2002
ELECTRONIC MEDIA CORPORATION Vs. BANK OF INDIA AND ORS.	May 8, 2002
ELECTRONICS LTD Vs. STATE	July 24, 2002
EM AND EM ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY	April 10, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. DWARKA NATH	October 11, 2002
ENFORCEMENT DIRECTORATE Vs. RAVI SHARMA	February 19, 2002
ENFORCEMENT DIRECTORATE Vs. AJAY BAKLIWAL	October 8, 2002
ENKAY CONSTR CO Vs. DDA	January 10, 2002
ESCORTS ELECTRONICS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL I NEW DELHI	September 11, 2002
ESCORTS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 30, 2002
ESCORTS LTD Vs. UNION OF INDIA	September 26, 2002
ESSEL PACKAGING LIMITED Vs. SRIDHAR NARRA	May 28, 2002
ESSEX FARMS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	July 29, 2002
EVEREST ENTERPRISES Vs. NTPC	August 19, 2002
EX CONSTABLE MOHAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.	May 31, 2002
EX CONSTABLE VINOD KUMAR Vs. UNION OF INDIA	August 19, 2002
EX CORPORAL V V PALANISAMY REGD Vs. UNION OF INDIA	April 8, 2002
EX. CONST. JAKHRUDDIN Vs. LT. GOVERNOR, DELHI AND ORS.	November 2, 2002
EX. CONST. JAKHRUDDIN Vs. LT. GOVERNOR, DELHI AND ORS.	February 11, 2002
EX. PIONEER ARUN KUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.	July 19, 2002
EX.CT/DVR VIKRAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.	February 5, 2002
EX.CT/DVR VIKRAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2002
EXECUTIVE ENGINEER TRAINING CPWD Vs. REGIONAL LABIUR COMMISSIONER	January 30, 2002
EXFIN SHIPPING INDIA LIMITED Vs. HARYANA MINERALS LIMITED	November 11, 2002
EXPRESS TOWERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 16, 2002
FABIROO GIFT HOUSE Vs. INDIAN TOURISM DEVELOPMENT CORPORATION	September 30, 2002
FE ENGINEERING AND CONSULTANCY PRIVATE LIMITED Vs. LG CABLE LIMITED	August 7, 2002
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, RAJOURI GARDEN AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.	March 22, 2002
FEEDBACK REACH CONSULTANCY SERVICES PRIVATE LIMITED Vs. UNION OF INDIA	November 21, 2002
FIRST INTERNATIONAL INVESTMENTS INC Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED	July 26, 2002
FLIGHT CADET SAVITA SINGH Vs. UNION OF INDIA	August 28, 2002
FLORA BOSE Vs. SUPROTIK BOSE	July 23, 2002
FOOD CORPORATION OF INDIA Vs. B B BALI	May 28, 2002
FOOD CORPORATION OF INDIA Vs. KULJINDER PAL SINGH DHILLON	May 2, 2002
FOOD CORPORATION OF INDIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 4, 2002
FOOD CORPORATION OF INDIA Vs. UMESH KUMAR GUPTA	October 25, 2002
FOODWORLD Vs. UNION OF INDIA	September 19, 2002
FORBES GOKAK LIMITED Vs. CENTRAL WARHOUSING CORPORATION	November 8, 2002
FORUM FOR JUSTICE AND PEACE REGD Vs. VIDESH SANCHAR NIGAM LIMITED	August 6, 2002
FRANCIS WACZIARG Vs. RAJESH LAJRAS	May 22, 2002
FUERST DAY LAWSON Vs. JINDAL EXPORT LIMITED	January 25, 2002
G C KAUSHAL IPS Vs. PRESIDING OFFICER CAT	March 22, 2002
G C NAUTIYAL Vs. STATE	March 13, 2002
G D AND SONS Vs. INCOME TAX CUM WEALTH TAX OFFICER	July 25, 2002
G E MOTORS INDIA LIMITED Vs. STATE	September 3, 2002
G K K PILLAI Vs. UNION OF INDIA	February 19, 2002
G K N DRIVESHAFTS INDIA LIMITED Vs. INCOME TAX OFFICER	January 31, 2002
G P S RANA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 28, 2002
G RAM Vs. DELHI DEVELOPMENT AUTHORITY	April 11, 2002
G RUNGHEN AND CO Vs. SURENDER NANDA PROPRIETOR NANDA BROS	August 29, 2002
G S DHILLON Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 17, 2002
G S KUSHWAHA Vs. INDUSTRIAL AIDS	January 18, 2002
G SRINIVASAN Vs. NTPC LIMITED	February 12, 2002
GABRIAL INDIA LIMITED Vs. UNION OF INDIA	April 23, 2002
GAMMON INDIA LIMITED Vs. UNION OF INDIA	November 11, 2002
GANGA DHAR Vs. UNION OF INDIA	May 31, 2002
GANGA PRASAD Vs. SHANTI DEVI	April 19, 2002
GANGES PRINTING INK Vs. SARDARI LAL DUGGAL	February 18, 2002
GANGO GAS AGENCY Vs. INDIAN OIL COMPANY	August 7, 2002
GANGO GAS AGENCY Vs. INDIAN OIL COMPANY	August 23, 2002
GAS AUTHORITY OF INDIA LIMITED Vs. BHAGHEERATH ENGGINEARING LIMITED	April 19, 2002
GAURAV COOP G H SOCY LIMITED Vs. REGR OF COOP SOCY	July 29, 2002
GAUTAM NIMANI Vs. S N SUREKHA AND CO	August 9, 2002
GAUTAM RAM Vs. STATE	May 17, 2002
GAYATRI DEVI Vs. SHIV KUMAR	February 21, 2002
GEETA SHARMA Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AICTE	September 26, 2002
GEETA SRIVASTAVA Vs. BHANU SHARMA	November 13, 2002
GEETIKA PANWAR Vs. GOVT OF NCT OF DELHI	August 23, 2002
GENERAL ELECTRIC CANADA INC Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED	October 1, 2002
GH 13 PASCHIM VIHAR DDA SFS FLATS Vs. MUNICIPAL CORPORATION OF DELHI	February 11, 2002
GHAN SHYAM Vs. PRESIDING OFFICER LABOUR COURT	August 6, 2002
GHAZALA KAISAR Vs. UNIVERSITY OF DELHI	December 18, 2002
GIAN CHAND SHARMA Vs. STATE	November 25, 2002
GIRDHAR SILK MILLS PRIVATE LIMITED Vs. PROSIDING OFFICER EPF APPELLATE TRIBUNAL	August 9, 2002
GLAXO INDIA LIMITED Vs. DRUG LABORATORIES	February 11, 2002
GLAXO INDIA LIMITED Vs. AKAY PHARMA PRIVATE LIMITED	March 20, 2002
GLOBE CONSTRUCTION COMPANY Vs. UNION OF INDIA	May 28, 2002
GLOBETECH ENGINEERS Vs. AJAY CHADHA	August 7, 2002
GOLD TAX FURNISHING INDUSTRY Vs. COMMISSIONER OF INCOME TAX	August 21, 2002
GOOD VIEW PROPERTIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	September 25, 2002
GOODYEAR TYRE AND RUBBER CO Vs. COMMISSIONER OF INCOME TAX	July 11, 2002
GOPAL Vs. DELHI DEVELOPMENT AUTHORITY	September 11, 2002
GOPAL AGGARWAL Vs. STATE	September 10, 2002
GOPAL CHAND Vs. RESIDENT COMMISSIONER GOVERNMENT OF GUJARAT	September 11, 2002
GOPAL PRASAD SHASTRI Vs. UNION OF INDIA	November 13, 2002
GOPAL TRADING CO Vs. COMMISSIONER OF INCOME TAX	July 25, 2002
GOVERNMENT OF INDIA, DEPARTMENT OF REVENUE DIRECTOR GENERAL OF INCOME TAX Vs. APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION	March 18, 2002
GOVERNMENT OF NCT OF DELHI Vs. BHARAT LAL MEENA	August 2, 2002
GOVERNMENT OF NCT OF DELHI Vs. ASSOCIATION OF PLOT HOLDERS	April 29, 2002
GOVIND IMPEX P LIMITED Vs. APPROPRIATE AUTHORITY	October 10, 2002
GOVIND NAGAR SUGAR LIMITED Vs. COMMISSIONER OF INCOME TAX	October 28, 2002
GOVIND PLASTICS Vs. DELHI DEVELOPMENT AUTHORITY	December 17, 2002
GOVT OF INDIA PRESS Vs. MONINDER KUMAR	April 23, 2002
GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. S K WALECHA	August 19, 2002
GOVT OF NCT OF DELHI Vs. BHARAT LAL MEENA	August 29, 2002
GOVT OF NCT OF DELHI Vs. RAJBIR SINGH	August 28, 2002
GOVT OF NCT OF DELHI Vs. ANITA NANDA	September 23, 2002
GOVT OF NCT OF DELHI Vs. RAJPAL SINGH	April 11, 2002
GOYAL FOOD INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI	January 15, 2002
GRAFITEK INTERNATIONAL Vs. K K KAURA	January 3, 2002
GREAT ARTS (P) LTD. Vs. ITO	April 24, 2002
GREAT ARTS PRIVATE LIMITED Vs. INCOME TAX OFFICER	April 26, 2002
GUARDSMAN MANAR RAM Vs. CHIEF OF THE ARMY STAFF AND	November 13, 2002
GUJARAT CO OPERATIVE MILK MARKETING Vs. JAWAHAR MAL AND SONS	November 1, 2002
GULAB BHATI Vs. UNION OF INDIA	September 20, 2002
GULJEET SINGH Vs. BALJEET KAUR	October 4, 2002
GUNJAN MAHAJAN Vs. STATE	January 18, 2002
GUPTA POLYMERS PRIVATE LIMITED Vs. KAILASH STRUCTURALS LIMITED	August 16, 2002
GURBACHAN SINGH SAWHNEY Vs. UNION OF INDIA	May 31, 2002
GURCHARAN SINGH ARORA Vs. STATE	January 4, 2002
GURMUKH SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 30, 2002
GURU BACHAN KAUR Vs. DELHI VIDYUT BOARD	July 31, 2002
GYAN CHAND SHARMA Vs. STATE	April 11, 2002
GYAN PRAKASH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	March 13, 2002
H B MISHRA Vs. RAM PARKASH DEACEASED THR LRS	April 5, 2002
H C DABRAL Vs. UNION OF INDIA	July 25, 2002
H C L LIMITED Vs. JPS MALIK	March 19, 2002
H C SHALI Vs. UNION OF INDIA	January 29, 2002
H K NANDWANI Vs. DELHI DEVELOPMENT AUTHORITY	July 31, 2002
H M M LTD Vs. UNION OF INDIA	September 16, 2002
H P GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	January 9, 2002
H R VAISH Vs. UNION OF INDIA	August 7, 2002
H S PATHANIA Vs. UNION OF INDIA	October 3, 2002
H S SUR Vs. NATIONAL FRDERATION OF INDUSTRIES COOPERATIVE LIMITED	March 15, 2002
H S VERMA Vs. UNION OF INDIA	September 13, 2002
H.B. FINANCIAL CONSULTANTS (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX	May 21, 2002
H.B. STOCKHOLDINGS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX	August 5, 2002
HAR JEET DUA Vs. MUNICIPAL CORPORATION OF DELHI	May 31, 2002
HARBANS SINGH Vs. UNION OF INDIA	February 7, 2002
HARCHARAN DAS GUPTA Vs. SHIVLOK CGHS LIMITED	May 31, 2002
HARDEEP KUMAR Vs. KEVIN INDUSTRIES LIMITED	November 15, 2002
HARDYAL SINGH Vs. KAMLINDER KAUR	April 5, 2002
HARI OM Vs. STATE	September 5, 2002
HARI SHANKAR Vs. UNION OF INDIA	May 10, 2002
HARI SINGH Vs. UNION OF INDIA	August 1, 2002
HARI SINGH Vs. S S JOGI	August 6, 2002
HARISH CHANDER Vs. LT GOVERNOR	July 19, 2002
HARISH SHARMA Vs. RAMESH KUMAR	November 15, 2002
HARISH SINGH NAGI Vs. UNION OF INDIA	December 4, 2002
HARJEET SINGH ALIAS POPY Vs. STATE	December 20, 2002
HARMINDER KAUR Vs. SUKHWINDER SINGH	January 7, 2002
HARPRAT Vs. UNION OF INDIA	July 12, 2002
HARPYARI SODANI Vs. DELHI DEVELOPMENT AUTHORITY	September 24, 2002
HARRIS ENGINEERS Vs. GOVT OF NCT OF DELHI	January 29, 2002
HARSH MUNJAL Vs. DIRECTOR GENERAL SPORTS AUTHORITY OF INDIA	May 31, 2002
HARVINDER SINGH ARORA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	July 19, 2002
HARYANA MILK FOODS LIMITED Vs. CHAMBEL DAIRY PRODUCTS	May 31, 2002
HARYANA RANG UDYOG Vs. INCOME TAX OFFICER	September 25, 2002
HARYANA TELECOME LIMITED Vs. UNION OF INDIA	September 17, 2002
HAWKINS COOKERS LIMITED Vs. MAGICOOK APPLIANCES COMPANY	September 13, 2002
HC KASHINATH YADAV Vs. BORDER SECURITY FORCE	November 12, 2002
HCL INFOSYSTEMS LTD. Vs. DY. COMMISSIONER OF INCOME TAX	February 26, 2002
HEALTH INDIA Vs. UNION OF INDIA	November 29, 2002
HECTOR M MEHTA Vs. CRB CAPITAL MARKETS LIMITED	May 3, 2002
HEGEDUS LAHEL CSABA Vs. UNION OF INDIA	December 19, 2002
HEMA BHALLA Vs. STATE	October 23, 2002
HEWLETT PACKARD INDIA LTD. Vs. DY. COMMISSIONER OF INCOME TAX	November 29, 2002
HIGHLAND ELECTRO APPLIANCES PRIVATE LIMITED Vs. JETLAND MARKETING SERVICES PRIVATE LIMITED	December 5, 2002
HIMANSHU PATHAK Vs. NCT OF DELHI	October 23, 2002
HIMPEX PRIVATE LIMITED Vs. NATIONAL FERTILIZERS LIMITED	May 13, 2002
HINDUSTAN CARRIER CORPORATION Vs. VIJAY PRASAD	January 7, 2002
HINDUSTAN CONSTRUCTION CORPN. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.	August 19, 2002
HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY	May 24, 2002
HINDUSTAN MOTORS LIMITED Vs. AMRITPAL SINGH NAYAR	May 31, 2002
HINDUSTAN PENCILS LIMITED Vs. SWAMI DAYAL SHARMA	January 11, 2002
HINDUSTAN PENCILS LIMITED Vs. RAKESH KALRA	December 10, 2002
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD Vs. DIP CRAFTS INDUSTRIES	December 13, 2002
HINDUSTAN SUGAR MILLS LIMITED Vs. UNION OF INDIA	September 21, 2002
HINDUSTAN TIMES Vs. STATE	May 16, 2002
HINDUSTAN ZINC LIMITED Vs. PUNJAB NATONAL BANK	March 20, 2002
HIRALAL ALIAS VICKY Vs. STATE	September 6, 2002
HMP ENGINEERS LIMITED Vs. RALLIS INDIA LTD	April 18, 2002
HOLISTIC FARMS PRIVATE LIMITED Vs. MUNICIPAL CORPRATION OF DELHI	October 23, 2002
HONDA MOTORS COMPANY LIMITED Vs. CHARANJIT SINGH	November 28, 2002
HORI LAL Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY	May 14, 2002
HORLICKS LIMITED Vs. UTTAM SADHUKAN	May 13, 2002
HORLICKS LIMITED Vs. KARTICK SADHUKAN	April 12, 2002
HORLICKS LIMITED Vs. BIMAL KHAMRAI	February 1, 2002
HOSPITAL EMPLOYEES UNION Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI	May 3, 2002
HOTEL CORPORATION OF INDIA Vs. STATE BANK OF INDIA	February 28, 2002
HUGES SERVICES (FE) PTE LTD. & ORS. Vs. ASSTT. COMMISSIONER OF INCOME TAX	June 6, 2002
HUSSAN BANO Vs. SUBHASH CHAND	April 23, 2002
ID MOHD Vs. STATE	March 13, 2002
IDCO DYES AND CHEMICALS PVT. LTD. AND ANR. AND HARYANA RANG UDYOG AND ANR. Vs. SETTLEMENT COMMISSION AND ORS.	September 25, 2002
IFUNA COOPERTIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES	July 16, 2002
IN RE: INCHCAPE INDIA (P.) LTD. Vs. STATE	April 19, 2002
INCOME TAX OFFICER CENTRAL CIRCLE III Vs. VINOD KUMAR SONI	August 29, 2002
INDER DEV YADAV Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	January 25, 2002
INDERJEET Vs. MUNICIPAL CORPORATION OF DELHI	October 25, 2002
INDERJEET SINGH HANSRAO Vs. UNION OF INDIA	July 18, 2002
INDERJIT SINGH Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	September 17, 2002
INDERPURI RESIDENTS FORUM Vs. MUNICIPAL CORP OF DELHI	September 19, 2002
INDIA TOURISM AND DEVELOPMENT CORPORATION LIMITED Vs. T P SHARMA	May 29, 2002
INDIA WASTE ENERGY DEVELOPMENT LIMITED Vs. GOVT OF NCT OF DELHI	November 13, 2002
INDIAN CHARGE CHROME Vs. UNION OF INDIA	May 28, 2002
INDIAN CONTRACTORS OF BUILDERS ASSOCATION Vs. UNION OF INDIA	May 9, 2002
INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. UNION OF INDIA	February 8, 2002
INDIAN COUNCIL OF MEDICAL RESEARCH Vs. PREM CHAND	March 20, 2002
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. UNION OF INDIA	November 29, 2002
INDIAN OIL CORPORATION LIMITED Vs. KIRAN CONSTRUCTION COMPANY LIMITED	September 27, 2002
INDIAN OVERSEAS BANK Vs. SUPREET ENTERPRISES	August 9, 2002
INDIAN OVERSEAS BANK Vs. S N G CASTORETE PRIVATE LIMITED	February 6, 2002
INDIAN PRINTING PRESS WORKS Vs. UNION TERRITORY OF DELHI	May 18, 2002
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA	February 21, 2002
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA	March 22, 2002
INDIAN TOURISM DEVELOPMENT CORPORATION LTD. AND ASHOK HOTEL Vs. DELHI ADMINISTRATION AND ORS.	July 8, 2002
INDIRA MADANI Vs. HOLA RAM	April 8, 2002
INDOCON MICRO ENGINEERS Vs. PINE TECHNOLOGY PRIVATE LIMITED	September 10, 2002
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. SPECTRUM POWER GENERATION LIMITED	September 13, 2002
INFO EDGE INDIA PRIVATE LIMITED Vs. SHAILESH GUPTA	March 5, 2002
INFRALINE TECHNOLOGIES INDIA PRIVATE LIMITED Vs. INDIA INTERNET TNCUBATOR LIMITED	October 25, 2002
INNDEV ENGINEERS INDIA PRIVATE LIMITED Vs. DELHI VIDYUT BOARD	July 23, 2002
INSTITUTION OF MECHANICAL ENGINEERS Vs. UNION OF INDIA	January 9, 2002
INSTITUTION OF MECHANICAL ENGINEERS INDIA Vs. UNION OF INDIA	January 31, 2002
INTEL CORPORATION Vs. MR.M.L. TONDON AND ANR.	October 23, 2002
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX	September 13, 2002
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX	October 15, 2002
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	February 4, 2002
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	March 5, 2002
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	September 20, 2002
INTERNATIONAL TRADING COMPANY Vs. UNION OF INDIA	May 31, 2002
ISHWAR SINGH Vs. LAKHMIR SINGH	May 21, 2002
ITW SIGNOBE INDIA LIMITED Vs. BHUSHAN STEEL AND STRIPS LIMITED	September 6, 2002
IVORY MART Vs. UNION OF INDIA	April 16, 2002
J B DADACHANJI Vs. RAVINDER NARAIN	July 9, 2002
J C ENTERPRISES Vs. THANGAM LUCKY AGENCY	October 4, 2002
J DAULAT SINGH Vs. DELHI GOLF CLUB LIMITED	May 31, 2002
J K CORPORATION LIMITED Vs. DIGIPULSE INDIA PRIVATE LIMITED	August 26, 2002
J K INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	October 24, 2002
J K INDUSTRIES LIMITED Vs. UNION OF INDIA	May 31, 2002
J K SYNTHETICS LIMITED Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED	March 6, 2002
J K SYNTHETICS LIMITED Vs. UNION OF INDIA	November 29, 2002
J K SYNTHETICS LIMITED Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED	December 3, 2002
J L KHANNA Vs. DELHI VIDYUT BOARD	May 23, 2002
J N GUPTA Vs. UNION OF INDIA	August 29, 2002
J N SAHANI Vs. INCOME TAX APPELLATE TRIBUNAL	January 31, 2002
J P AGGARWAL Vs. DIRECTOR GENERAL OF WORKS	April 29, 2002
J P KANSAL Vs. GAS AUTHORITY OF INDIA LIMITED	July 29, 2002
J R GUPTA Vs. PUNJAB AND SIND BANK	March 7, 2002
J R PARASHAR Vs. BAR COUNCIL OF INDIA	July 9, 2002
J S CONSTRUCTIONS Vs. DELHI DEVELOPMENT AUTHORITY	February 18, 2002
J S DHEEMAN Vs. AIRPORTS AUTHORITY OF INDIA	August 13, 2002
J S GARG Vs. UNION OF INDIA	August 16, 2002
J S SANDHU Vs. UNION OF INDIA	May 14, 2002
JACHI RAM Vs. UNION OF INDIA	September 19, 2002
JAGAN NATH MANDAL Vs. UNION OF INDIA	February 5, 2002
JAGAT RAM TREHAN SONS Vs. DELHI DEVELOPMENT AUTHORITY	May 14, 2002
JAGAT SINGH Vs. ESTATE OFFICER DELHI CANTONMENT BOARD DELHI	May 9, 2002
JAGATJIT INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX	August 1, 2002
JAGBHUSHAN LAL Vs. UNION OF INDIA	September 12, 2002
JAGDEEP MEHTA Vs. REGISTRAR CO OPERATIVE SOCIETIES	September 25, 2002
JAGDISH KALRA Vs. DELHI COOPERATIVE TRIBUNAL	October 1, 2002
JAGDISH KATANA Vs. STATE	April 8, 2002
JAGDISH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	December 17, 2002
JAGDISH PRASAD Vs. UNION OF INDIA	April 7, 2002
JAGDISH PRASAD Vs. UNION OF INDIA	May 7, 2002
JAGWATI DEVI Vs. UNION OF INDIA	September 25, 2002
JAI BHAGWAN Vs. STATE	August 9, 2002
JAI BHAGWAN Vs. UNION OF INDIA	April 23, 2002
JAI HARI AGARWAL Vs. UNOVERSITY OF DELHI	April 9, 2002
JAI KAREN Vs. GAJENDER YADAV	April 30, 2002
JAI KISHAN Vs. UNION OF INDIA	September 19, 2002
JAI NARAYAN SHARMA Vs. UNION OF INDIA	April 11, 2002
JAI PAL Vs. STATE GOVERNMENT OF NCT OF DELHI	April 3, 2002
JAI SINGH Vs. DELHI DEVELOPMENT AUTHORITY	November 15, 2002
JAI VEER SINGH Vs. DELHI TRASPORT CORPORATION	July 30, 2002
JAIDEV Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	October 11, 2002
JAIN SABHA LODHI COLONY Vs. MUNICIPAL CORPORATION OF DELHI	September 20, 2002
JAIN SHIKSHA SAMITI Vs. DIRECTOR OF EDUCATION	October 8, 2002
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA	March 22, 2002
JAININDER JAIN Vs. REGISTRAR OF TRADE MARKS	May 10, 2002
JAIPAL SHARMA Vs. P O LABOUR COURT NO VIII	September 11, 2002
JAIPAL SHARMA Vs. P O LABOUR COURT NO VIII	November 11, 2002
JAIPAL SINGH Vs. UNION OF INDIA	August 29, 2002
JAIPUR GOLDEN CHARITABLE CLINICAL LABORATORY TRUST Vs. DELHI DEVELOPMENT AUTHORITY	December 19, 2002
JAISWAL ART PRESS PRIVATE LIMITED Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI	March 22, 2002
JAIVIR SINGH DHEEMAN Vs. AIRPORT AUTHORITY OF INDIA	August 13, 2002
JANAK RAJ JAI Vs. LT GOVERNOR OF DELHI	February 8, 2002
JANAK VOHRA Vs. DELHI DEVELOPMENT AUTHORITY	September 19, 2002
JANARDHAN PRASAD Vs. UOI	August 26, 2002
JASBIR SINGH KHANNA Vs. STATE	November 8, 2002
JASBIR SINGH, S/O LATE AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,	March 21, 2002
JASPAL SINGH Vs. LT GOVERNMENT OF DELHI	September 30, 2002
JATIN BEHL Vs. UNIVERSITY OF DELHI	July 17, 2002
JAUSS POLYMERS LIMITED Vs. SAWHNEY BROTHERS	September 12, 2002
JAVAHAR LAL CHAKRAVARTI Vs. UNION OF INDIA	March 22, 2002
JAY SONS Vs. PREM NATH & CO.	April 10, 2002
JAYA RAM BANAN Vs. MAHINDER DARA	August 13, 2002
JAYADEVI PRASAD Vs. UNION OF INDIA	May 31, 2002
JAYALAKSHMI JAITLY Vs. UNION OF INDIA	June 5, 2002
JAYANT GHADIA Vs. RAJ KUMAR	July 22, 2002
JAYANT GHADIA Vs. RAJ KUMAR	August 9, 2002
JCT LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL DELHI BENCH	October 10, 2002
JEEVAN KUMAR Vs. UNION OF INDIA	June 10, 2002
JIA RAM Vs. UNION OF INDIA	July 19, 2002
JILLY SINGH AND ORS. Vs. UNION OF INDIA (UOI)	July 19, 2002
JINDAL INDUSTRIES Vs. UNION OF INDIA	May 10, 2002
JISHAN ALI Vs. SAVITA DEVI	May 30, 2002
JITENDER SINGH Vs. STATE GOVERNMENT OF NCT OF DELHI	September 5, 2002
JITENDER SINGH BHATIA Vs. UNION OF INDIA	January 10, 2002
JITENDER V JAIN Vs. LIVING MEDIA INDIA LTD	May 23, 2002
JNANINDRA SAHU Vs. UNION OF INDIA	July 12, 2002
JOGINDER ALIAS DANNY Vs. UNION OF INDIA	December 20, 2002
JOGINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	July 24, 2002
JOGINDER KUMAR SINGLA Vs. MUNICIPAL CORPORATION OF DELHI	August 29, 2002
JOGINDER SINGH Vs. PRITHVI RAJ	January 9, 2002
JOGINDER SINGH Vs. KULDIP SINGH	April 3, 2002
JOGINDER SINGH Vs. PRITHVI RAJ AND ORS.	February 7, 2002
JOGLINDER SINGH DHIR Vs. CHAIRMAN MTNL	January 10, 2002
JOHNSON & JOHNSON LTD. Vs. UNION OF INDIA & ORS.	May 31, 2002
JOINT COMMISSIONER OF POLICE Vs. SUBE SINGH	April 30, 2002
JOLEN INC Vs. DOCTOR AND COMPANY	May 6, 2002
JUG RAJ Vs. UNION OF INDIA	January 30, 2002
K B CONTRACTORS Vs. ENGINEER IN CHIEF	August 2, 2002
K BHAGYANATH Vs. STATE	October 31, 2002
K C CHAKRABORTY Vs. ITPO	January 18, 2002
K C GARG Vs. UNION OF INDIA	May 18, 2002
K C SETHI Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA	January 11, 2002
K G BHANDARI Vs. DELHI JAL BOARD	November 22, 2002
K G KHOSLA COMPRESSORS LIMITED Vs. U P STATE ELECTRICITY BOARD	March 1, 2002
K G KOCHAR REGD GM Vs. UNION OF INDIA	April 5, 2002
K K JAIN Vs. FEDERATION OF INDIAN EXPORT ORGANISATIONS	March 22, 2002
K K MODI Vs. M K MODI	February 19, 2002
K K MODI Vs. K N MODI	May 20, 2002
K L BHARGAVA Vs. MUNICIPAL CORPORATION OF DELHI	August 29, 2002
K L GULATI Vs. UNION OF INDIA	August 6, 2002
K M AGRAHARI Vs. GOVT OF NCT OF DELHI	September 3, 2002
K M AGRAHARI Vs. GOVT OF NCT OF DELHI	May 30, 2002
K P DUBEY Vs. CHAIRMAN CAT	March 22, 2002
K P PANDEY Vs. UNION OF INDIA	September 30, 2002
K S RAO Vs. UNION OF INDIA	August 29, 2002
K S SETHI Vs. STATE	August 9, 2002
K. BHAGYANATH Vs. STATE	October 3, 2002
K. BHAGYANATH Vs. STATE	October 31, 2002
K.M. MANIAPPA (DECEASED) THROUGH HIS LRS Vs. DESH RAJ MEHTA (DECEASED) THROUGH HIS LR	May 20, 2002
KAILAISH VAKIL Vs. UNION OF IN INDIA	September 5, 2002
KAILASH NATH AND ASSOCIATES Vs. NEW DELHI MUNICIPAL COMMITTEE	April 19, 2002
KAILASH NATH SINGHAL Vs. UNION OF INDIA	February 22, 2002
KAILASH RIBBON FACTORY LIMITED Vs. COMMR OF CUSTOMS AND CENTRAL EXCISE	March 13, 2002
KAILASH SAMRAT Vs. DELHI DEVELOPMENT AUTHORITY	November 21, 2002
KAILASH SUNEJA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT	January 22, 2002
KAMAL CHUGH Vs. NARINDER KUMAR GULATI	October 4, 2002
KAMAL CHUGH AND ORS. Vs. NARINDER KUMAR GULATI AND ORS.	September 27, 2002
KAMAL KANT BAPORIA Vs. G S KIRARI SULEMAN NAGAR	November 12, 2002
KAMAL KHOSLA Vs. DIRECTOR OF INCOME TAX INVESTIGATION	May 30, 2002
KAMAL SILK EMPORIUM Vs. COMMISSIONER OF INCOME TAX	November 14, 2002
KAMAL SINHA Vs. UNION OF INDIA	September 13, 2002
KAMAL VIHAR COOPERATIVE SOCIETY LIMITED Vs. MOHAN CHAND	September 4, 2002
KAMKHAYA STEEL P LIMITED Vs. UNION OF INDIA	April 15, 2002
KAMLESH Vs. KUNDAN KUMAR	August 23, 2002
KAMLESH AGGARWAL Vs. UNION OF INDIA	September 18, 2002
KAMLESH GROVER Vs. JHEEL KHRANJA EXTN COOPERATIVE	August 13, 2002
KAMLESH SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	October 3, 2002
KAMLESH VERMA Vs. NCT OF DELHI	February 20, 2002
KANWAR SAIN Vs. AIRPORT AUTHORITY OF INDIA	April 2, 2002
KAPIL BHASIN Vs. CENTRAL BUREAU OF INVESTIGATION	October 10, 2002
KAPIL RAINA Vs. DELHI DEVELOPMENT AUTHORITY	August 9, 2002
KAPRI INTERNATIONAL PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX	May 28, 2002
KARAMCHAND APPLIANCES PVT. LTD Vs. UNION OF INDIA	November 21, 2002
KARAN EXPORT PRIVATE LIMITED Vs. UNION OF INDIA	August 6, 2002
KASHMIR SINGH Vs. STATE	August 8, 2002
KASHMIR SINGH Vs. STATE TRANSPORT AUTHORITY	November 13, 2002
KEDIA INVESTMENT CORPORATION Vs. SIMPLEX INDUSTRIES	March 1, 2002
KENDRIYA VIDHYALAYA SANGATHAN Vs. SADHU SINGH	September 19, 2002
KERAMOS Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	November 13, 2002
KESELEC INDIA PVT LTD Vs. UNION OF INDIA	August 21, 2002
KESHAV BANGUR Vs. UNION OF INDIA	April 23, 2002
KESHAV SECURITY SERVICE Vs. UNION OF INDIA	September 4, 2002
KESHO LAL KAPOOR Vs. VINOD KAPUR	December 5, 2002
KEVAL KRISHAN CHADHA Vs. A K KOHLI	January 9, 2002
KEWAL KRISHAN KUMAR Vs. RUDI ROLLER FLOUR MILLS (P) LTD. AND ANR.	November 21, 2002
KHARAITI LAL AND SONS HUF Vs. HARI SINGH	January 3, 2002
KHAZAN SINGH Vs. BASHEER AHMED	May 16, 2002
KIDAR NATH SHARMA Vs. UNION OF INDIA	January 18, 2002
KIRAN ROBINSON Vs. AJEET MALCOLM ROBINSON	May 21, 2002
KIRLOSKAR COPELAND LIMITED Vs. DALJEET SINGH	February 22, 2002
KIRPAL CHAND Vs. SKIPPER CONSTRUCTION COMPANY PRIVATE LIMITED	May 1, 2002
KISHAN BHARWANY Vs. V P AGGARWAL	April 8, 2002
KISHAN CHAND SURENDRA KUMAR Vs. DELHI SCHOOL TEACHERS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED	March 15, 2002
KISHAN GOPAL Vs. STATE	February 6, 2002
KISHAN GOPAL Vs. STATE	June 2, 2002
KISHORE CHAND Vs. STATE	March 4, 2002
KISHORE MOTIANI Vs. OM PRAKASH AND SONS	September 3, 2002
KITAB KAUR KOD Vs. GOVT OF NCT OF DELHI	November 15, 2002
KOSHIKA TELECOM LIMITED Vs. UNION OF INDIA	August 26, 2002
KOSHIKA TELECOM LIMITED Vs. UNION OF INDIA	May 31, 2002
KRISHAK BHARATI COOPERATIVE LIMITED Vs. ALUTEC INC	March 22, 2002
KRISHAN KUMAR THUKRAL Vs. UNION OF INDIA	January 31, 2002
KRISHAN PAL Vs. STATE	April 3, 2002
KRISHNA BABBAR Vs. COMMISSIONER OF INCOME TAX	May 8, 2002
KRISHNA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	May 13, 2002
KRISHNA CONSTRUCTION CO. Vs. ENGINEERS PROJECTS INDIA LTD.	August 28, 2002
KRISHNA GUPTA Vs. MADAN LAL	February 16, 2002
KRISHNA GUPTA Vs. MADAN LAL	January 16, 2002
KRISHNA KUMAR GUPTA Vs. MOHAMMAD JAROS	August 5, 2002
KRISHNA PAPERS MILLS AND INDUSTRIES LIMITED Vs. NATVAR PARIKH INDUSTRIES LIMITED	December 13, 2002
KRISHNA RANI KAPOOR Vs. UNION OF INDIA	July 18, 2002
KRISHNA SAIGAL Vs. KAMAL KUMAR MODI	February 7, 2002
KRISHNA VANTI Vs. MODI OVERSEAS	November 15, 2002
KULDEEP SINGH Vs. DELHI TRASPORT CORPORATION	August 13, 2002
KULDEEP SINGH Vs. ORIENTAL GREEN ENVIRONMENT LIMITED	January 25, 2002
KULDEEP VERMA Vs. UNION OF INDIA	June 6, 2002
KULDIP MAHAJAN Vs. KRISHANA UPPAL	March 22, 2002
KULDIP SINGH Vs. UNION OF INDIA	May 31, 2002
KULDIP SINGH Vs. STATE	December 20, 2002
KULVINDER SINGH SETHI Vs. CHAIRMAN CUM MANAGING DIRECTOR PUNJAB AND SIND BANK	April 3, 2002
KUMAR R Vs. UNION OF INDIA	February 26, 2002
KUMARI MITHLESH ROHILA Vs. MOTI RAM MEMORIAL GIRLS SR. SEC. SCHOOL	September 5, 2002
KUNAL KUMAR Vs. UNION OF INDIA	November 21, 2002
KUNAL RAMCHANDANI Vs. RAMCHANDANI ENTERPRISES	July 24, 2002
KUNDAN LAL Vs. UNION OF INDIA	April 30, 2002
KUNTI DEVI AND OTHERS Vs. DELHI CANTONMENT BOARD	July 10, 2002
L C LAI Vs. STATE	August 27, 2002
L G ELECTRONICS SYSTEM INDIA LIMITED Vs. L G ELECTRONICS INDIA PRIVATE LIMITED	December 13, 2002
L L DHAKOLIA Vs. ADMINISTRATOR GOVERNMENT OF NCT OF DELHI	August 16, 2002
L R NATH Vs. DELHI UNIVERSITY	May 20, 2002
LACHHMAN Vs. UNION OF INDIA	November 13, 2002
LAIK RAM Vs. STATE	January 31, 2002
LAILIYA KUMARI Vs. SAWAI BHAWANI SINGH	September 19, 2002
LAJJA RAM BHARWAJ Vs. MUNICIPAL CORPORATION OF DELHI	February 12, 2002
LAJYA RAM KAPUR Vs. UNION OF INDIA	January 16, 2002
LAL CHAND RAM Vs. UNION OF INDIA	January 30, 2002
LALA CHAUDHARY Vs. VIJAY KELKAR	April 15, 2002
LALCHHAMAN DAS BEHARI LAL Vs. PADAM TRADING COMPANY	September 13, 2002
LALIT ADVERTISING Vs. DIGBOL TELECOMUNICATION LIMITED	September 11, 2002
LALIT KUMAR SABHARWAL Vs. VED PRAKASH VIJH	September 11, 2002
LALIT MADHAN Vs. DELHI DEVELOPMENT AUTHORITY	September 10, 2002
LALIT SHARMA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	March 11, 2002
LALITA MALHOTRA Vs. DELHI DEVELOPMENT AUTHORITY	May 24, 2002
LALITHA C PILLAI Vs. LT GOVERNOR	July 9, 2002
LAME TRANSPORT CO Vs. UNION OF INDIA	March 15, 2002
LARSEN AND TOUBRO LTD. Vs. D.L.F. INDUSTRIES LTD.	August 2, 2002
LAUBRO INDUSTRIES Vs. UNION OF INDIA	March 13, 2002
LAXMIKANT SHARMA Vs. NCT OF DELHI	July 25, 2002
LAXMINARAYAN SONI Vs. ROOP CHAND SONI	July 17, 2002
LEHNA SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	July 19, 2002
LETHER AVENUES INDIA Vs. STATE OF DELHI	March 1, 2002
LG ELECTRONICES INDIA LIMITED Vs. USHA INDIA LIMITED	September 6, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. CHIEF COMMISSIONER FOR DISABILITIES	September 11, 2002
LIVING MEDIA INDIA LIMITED Vs. JITENDRA V JAIN	May 21, 2002
LIYA BELLIAPPA Vs. CBSE UNION OF INDIA	February 8, 2002
LML LTD Vs. PRESIDING OFFICER LABOUR COURT	January 16, 2002
LOK HOUSING AND CONSTRUCTION LIMITED Vs. TIMES GUARANTY LIMITED	July 12, 2002
LOK HOUSING AND CONSTRUCTION LIMITED Vs. RAGHUPATI LEASING AND FINANCE LIMITED	July 12, 2002
LOK HOUSING AND CONSTRUCTION LIMITED Vs. DCM DAEWOO MOTORS LIMITED	July 12, 2002
LOKESH GARMENT PRIVATE LIMITED Vs. MTNL	January 11, 2002
LOKESH TOKAS Vs. STATE	April 22, 2002
LT GOVERNOR GOVERNMENT OF NCT OF DELHI Vs. JASMER SINGH	April 4, 2002
M D GEORGE Vs. STATE	March 21, 2002
M G BUILDERS AND CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	August 9, 2002
M G F INDIA LIMITED Vs. SUDESH KUMAR	October 4, 2002
M GANESAN Vs. A K BELWAL	August 19, 2002
M I KHAN AND CO Vs. UNION OF INDIA	August 7, 2002
M K JAIN Vs. UNION OF INDIA	September 16, 2002
M K MODI Vs. APROPRIATE AUTHORITY	May 13, 2002
M K SHARMA Vs. UNION OF INDIA	March 22, 2002
M L ARORA Vs. DELHI DEVELOPMENT AUTHORITY	September 12, 2002
M L GUPTA Vs. KRIPAL SINGH	May 20, 2002
M L JETLEY Vs. REGD COOPERATIVE SOCIETY	August 9, 2002
M L KAMRA Vs. LT GOVERNOR	November 27, 2002
M L KAMRA Vs. LT GOVERNOR	May 1, 2002
M L KHAN AND CO Vs. UNION OF INDIA	January 24, 2002
M L MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY	April 24, 2002
M L SHARMA Vs. ADARSH P V COOPERATIVE GROUP HOUSING SOCIETY LIMITED	September 6, 2002
M L SONDHI Vs. UNION OF INDIA	January 31, 2002
M L TAHILIANI Vs. DELHI DEVELOPMENT AUTHORITY	May 31, 2002
M M AGGARWAL Vs. UNION OF INDIA	May 31, 2002
M M BUDHIRAJA Vs. CHAIRMAN DELHI VIDYUT BOARD	February 12, 2002
M P TELELINKS Vs. BSNL LIMITED	November 13, 2002
M R AGNIHOTRI Vs. GOVT OF NCT	October 4, 2002
M R IQBAL Vs. UNION OF INDIA	July 12, 2002
M R NARAYANAN Vs. STATE	August 8, 2002
M S KANG Vs. CHIEF OF THE AIR STAFF	August 14, 2002
M S MALIK Vs. DIRECTOR GENERAL BSF	July 28, 2002
M S SANDHU Vs. NDMC	November 11, 2002
M. GANESAN AND ORS. Vs. A.K. BELWAL AND ORS.	August 14, 2002
M.K. MODI Vs. K.K. MODI AND ORS.	May 20, 2002
M.L. KAMRA Vs. LT. GOVERNOR AND ORS.	January 9, 2002
M.S. BRAR Vs. UNION OF INDIA AND ORS.	January 7, 2002
M/S. JAISWAL ART PRESS PVT. LTD. Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI AND OTHERS	March 22, 2002
M/S. KISHAN CHAND SURENDRA KUMAR Vs. DELHI SCHOOL TEACHERS CO	March 15, 2002
MAAN SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	August 5, 2002
MADAN LAL Vs. STATE NCT OF DELHI	February 5, 2002
MADAN LAL JAIN Vs. UNION OF INDIA	December 20, 2002
MADAN LAMBA Vs. JAGDISH LAMBA	September 3, 2002
MADAN LAMBA Vs. JAGDISH LAMBA	May 10, 2002
MADAN MEHTA Vs. STATE	August 2, 2002
MADHU BALA Vs. RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION	May 29, 2002
MADHUBHAN HOLIDAY INN Vs. HOLIDAY INN INC	August 9, 2002
MADHYA PRADESH IRON AND STEEL COMPANY Vs. G B SPRING PRIVATE LIMITED	December 11, 2002
MADRAS RUBBER FACTORY LTD. Vs. UNION OF INDIA (UOI)	March 22, 2002
MAFATLAL INDUSTRIES LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	May 3, 2002
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. MEENU GUPTA	July 17, 2002
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. METRO TYRES LIMITED	July 24, 2002
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. OM PRAKASH CHAWLA	October 11, 2002
MAHARAJ SINGH Vs. NORTHEREN RAILWAYS UNION	October 4, 2002
MAHARANI CREATION INDIA PRIVATE LIMITED Vs. COMMERZ BANK NESS	November 15, 2002
MAHAVIR PRASAD JAIPURIA Vs. WELTH TAX OFFICER	January 31, 2002
MAHAVIR PRASAD JAIPURIA Vs. GIFT TAX OFFICER	January 31, 2002
MAHAVIR SINGH Vs. UNION OF INDIA	November 12, 2002
MAHAVIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.	September 11, 2002
MAHENDER KUMAR Vs. STATE	August 8, 2002
MAHENDER KUMAR BATRA Vs. MADAN JHA P O DELHI COOPERATIVE TRIBUNAL	August 13, 2002
MAHENDER PAL SINGH Vs. DIRECTOR GENERAL CRPF	July 18, 2002
MAHENDER SINGH DAHIYA Vs. STATE CBI	December 19, 2002
MAHENDRA PRATAP SINGH Vs. P O DELHI COOPERATIVE TRIBUNAL	November 13, 2002
MAHENDRA RAJ Vs. JOINT SECRETARY GOVERNMENT OF INDIA	May 30, 2002
MAHESH ANAND Vs. UNION OF INDIA	November 13, 2002
MAHESH CHANDER VERMA Vs. LT GOVERNOR OF NCT OF DELHI	August 9, 2002
MAHESH GUPTA Vs. UNION OF INDIA	September 12, 2002
MAHESH KUMAR MODI Vs. APPROPRIATE AUTHORITY	May 13, 2002
MAHINDER KAPOOR Vs. UNION OF INDIA	August 28, 2002
MAHIPAL SINGH Vs. DELHI TRANSPORT CORPN. AND ANR.	June 3, 2002
MAHIPAL SINGH Vs. DELHI TRANSPORT CORPN. AND ANR.	March 6, 2002
MAJOR BALRAM ALI Vs. UNION OF INDIA	September 21, 2002
MAJOR RAJINDER SINGH Vs. UNION OF INDIA	January 17, 2002
MAL SINGH Vs. STATE OF DELHI	March 18, 2002
MALA GOEL Vs. DELHI DEVELOPMENT AUTHORITY	March 6, 2002
MALANPUR STEEL LIMITED Vs. GANNON DUNKERLY AND COMPANY LIMITED	May 30, 2002
MALANPUR STEEL LIMITED Vs. DODSAL LIMITED	September 20, 2002
MALBIR Vs. UNION OF INDIA	September 18, 2002
MALVIKA APPARELS Vs. UNION OF INDIA	August 27, 2002
MANAGEMENT COMMITTEE OF MONTFORT SR SEC SCHOOL Vs. VIJAY KUMAR	April 4, 2002
MANAGEMENT OF NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS Vs. DIVYASH PANDIT	December 2, 2002
MANAGER GOVERNMENT OF INDIA PRESS Vs. MOHENDER KUMAR	April 23, 2002
MANAGMENT OF MOTHER DAIRY PATPARGANJ Vs. P K KAUSHAL	August 6, 2002
MANAR RAM Vs. CHIEF OF THE ARMY STAFF	November 7, 2002
MANAV CGHS LIMITED Vs. PO DELHI COOPERATION TRIBUNAL	September 4, 2002
MANDEEP SINGH BHATIA Vs. UNION OF INDIA	May 18, 2002
MANGAL SAIN JOG DHIAN Vs. HARI SHANKAR RASTOGI	November 7, 2002
MANGAT RAM Vs. STATE OF DELHI	April 29, 2002
MANGE RAM GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE	May 2, 2002
MANILA GADDH Vs. UNIVERSITY OF DELHI	May 3, 2002
MANISH BAHAL Vs. UNION OF INDIA	February 18, 2002
MANISH CHANDRA PATHAK Vs. UNIVERSITY OF DELHI	May 9, 2002
MANISH GUPTA Vs. RAM DASS	August 14, 2002
MANISH VIJ Vs. INDRA CHUGH	January 29, 2002
MANJINDER SINGH SURI Vs. D.R.I	March 20, 2002
MANJU YADAV Vs. UNION OF INDIA	May 31, 2002
MANJULA SECY HOME LIVING COOP Vs. REGISTRAR COOP SOCIETY	July 24, 2002
MANMOHAN SINGH Vs. JOGINDER KAUR	July 19, 2002
MANOHAR GIRI Vs. STATE (NCT OF DEHLI)	November 29, 2002
MANOHAR SINGH SAHNY AND CO Vs. DELHI DEVELOPMENT AUTHORITY	April 26, 2002
MANOJ KUMAR Vs. UNION OF INDIA	May 18, 2002
MANOJ KUMAR Vs. NEW DELHI MUNICIPAL CORPORATION	August 29, 2002
MANOJ KUMAR GOPE Vs. UNION OF INDIA	July 28, 2002
MANOJ KUMAR GUPTA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	December 19, 2002
MANORMA J GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	April 3, 2002
MANPHOOL SINGH Vs. STATE	February 7, 2002
MANPHOOL SINGH SHARMA Vs. DIRECTOR OF EDUCATION	April 23, 2002
MANPOWER CO OPERATIVE GROUP HOUSING SOCIETY LIMITE Vs. VINOD SHARMA	June 30, 2002
MANPOWER COP GROUP HOUSING SOCY LIMITED Vs. VINOD SHARMA	July 30, 2002
MANPOWER COP. GROUP HOUSING SOCY. LTD. Vs. VINOD SHARMA AND ORS.	July 31, 2002
MANTRI HOUSING AND CONSTRUCTION LIMITED Vs. ADDITIONAL COMMISSIONER APPROPRIATE AUTHORITY	February 4, 2002
MANVIR SINGH Vs. UNION OF INDIA	September 25, 2002
MAQSOOD AHMED Vs. UNION OF INDIA	May 23, 2002
MARGADARSI MARKETING PRIVATE LIMITED Vs. UNION OF INDIA	August 26, 2002
MARIA KHATOON Vs. UNIVERSITY OF DELHI	October 3, 2002
MARS INCORPORATED Vs. KUMAR KRISHNA MUKERJEE	October 30, 2002
MARUTI UDHYOG LIMITED Vs. MARUTI UDHYOG EMPLOYEES UNION	April 24, 2002
MARUTI UDYOG LIMITED Vs. PENTAFOUR PRODUCTS LIMITED	May 14, 2002
MASTER DIPESH ANAND MEHTANI Vs. AJAY ANAND	September 13, 2002
MASTER KUNAL Vs. HARSH DEV SHINGHARI	October 29, 2002
MASTER VIJENDRA SINGH Vs. RAM CHANDER	August 2, 2002
MAYANK AGGARWAL, Vs. D.D.A.	August 28, 2002
MEDIA TRANSASIA INDIA LIMITED Vs. INDIAN AIRLINES LIMITED	August 14, 2002
MEDIA TRANSASIA LIMITED Vs. INDIAN AIRLINES LIMITED	December 20, 2002
MEENA YADAV Vs. GOVT OF NCT OF DELHI	October 7, 2002
MEENAKSHI Vs. SANJAY	September 11, 2002
MEERA AND COMPANY LIMITED Vs. ARCHIES GREETINGS AND GIFTS LIMITED	July 17, 2002
MEERA DEWAN Vs. SHAKUNTALA DEWAN	January 18, 2002
MEHANT JOGINDER SINGH Vs. S B NARONHA	April 29, 2002
MEHAR CHAND Vs. NEW DELHI MUNICIPAL CORPORATION	May 23, 2002
MELCO INDIA P LIMITED Vs. COMMISSIONER OF INCOME TAX	November 1, 2002
METROPOLIS RESTAURANT Vs. MUNICIPAL CORPORATION OF DELHI	February 27, 2002
METROPOLIS TRAVELS AND RESORTS I PRIVATE LIMITED Vs. SUMIT KALRA	May 7, 2002
MFG INDIA LIMITED Vs. GREAT INDIAN ROADLINES	January 18, 2002
MIDEAST INDIA LIMITED Vs. K M UNNI	March 22, 2002
MILAN VIHAR CGHS LIMITED Vs. KOKA JANARDHAN KUMAR	August 7, 2002
MINTOO SHAH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	April 23, 2002
MIRABAI FILMS PRIVATE LIMITED Vs. HARTHWAY CABLE AND DATACOM PRIVATE LIMITED	February 28, 2002
MIRAHUL ENTERPRISES Vs. VIJAY SIRIVASTAVA	May 10, 2002
MIRAJUDDIN Vs. CENTRAL BOARD OF DIRECT TAXES	May 21, 2002
MISRI AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	July 19, 2002
MITHAN LAL Vs. STATE	April 22, 2002
MITHLESH ROHILA Vs. MOTI RAM M G SR SEC SCHOOL	September 5, 2002
MITSUBISHI CORPN. Vs. DY. COMMISSIONER OF INCOME TAX	November 29, 2002
MITTAL BROTERS Vs. DELHI DEVELOPMENT AUTHORITY	April 5, 2002
MMTC LIMITED Vs. SKATE SHIPPING COMPANY SA	February 28, 2002
MMTC LTD. Vs. SEHGAL BHAI JEWELLERS PVT. LTD.	January 9, 2002
MODERN CO OPERATIVE G H SOCIETY LIMITED Vs. REGIATRAR CO OPERATIVE SOCIETY	September 4, 2002
MODERN COOPERATIVE SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETY	September 4, 2002
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. UNION OF INDIA	February 18, 2002
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. I K MALIK	May 17, 2002
MODERN SIXTEEN CINE LABOURATORY PRIVATE LIMITED Vs. CRB CAPITAL MARKETS	July 26, 2002
MODI CORPORATION LIMITED Vs. UNION OF INDIA	January 31, 2002
MODI KOREA TELECOMMUNICATIONS LIMITED Vs. UNION OF INDIA	May 2, 2002
MODI RUBBERS LIMITED Vs. UNION OF INDIA	August 14, 2002
MODI SPINNING AND WVG MILLS Vs. COMMISSIONER OF INCOME TAX	January 31, 2002
MODICARE LTD Vs. SHANKAR NARAYAN SAGARI	July 29, 2002
MODILUFT LIMITED Vs. UNION OF INDIA	July 30, 2002
MODILUFT LTD. Vs. STATE	April 17, 2002
MODIPON LIMITED Vs. UNION OF INDIA	May 17, 2002
MOHAMMAD ISHAQ Vs. DELHI DEVELOPMENT AUTHORITY	February 4, 2002
MOHAMMAD SAYED Vs. CUSTOMS	July 12, 2002
MOHAMMAD SHAHID Vs. STATE	August 9, 2002
MOHAMMAD SHAKIR Vs. LT GOVERNOR	August 6, 2002
MOHAMMAD ZAMEEL Vs. DELHI DEVELOPMENT AUTHORITY	October 23, 2002
MOHAN ANAND Vs. ASSTT. COMMISSIONER	February 13, 2002
MOHAN CHAND KHOLIA Vs. STATE	September 6, 2002
MOHAN DAIRY Vs. DY. COMMISSIONER OF INCOME TAX	October 16, 2002
MOHAN LAL WADHWA Vs. DELHI DEVELOPMENT AUTHORITY	October 23, 2002
MOHAN SINGH Vs. UNION OF INDIA	May 31, 2002
MOHAR SINGH ALIAS PAPPU Vs. STATE	September 19, 2002
MOHD. HANIF Vs. STATE	June 2, 2002
MOHD. HANIF Vs. STATE	February 6, 2002
MOHD. JAMIL Vs. CUSTOM	April 5, 2002
MOHD. SHAH NAWAZ HASAN Vs. VICE CHANCELLOR, JAMIA MILLIA ISLAMIA AND ORS.	March 6, 2002
MOHD. SHAH NAWAZ HASAN Vs. VICE CHANCELLOR, JAMIA MILLIA ISLAMIA AND ORS.	June 3, 2002
MOHINDER JUNEJA Vs. M T N L	May 22, 2002
MOHINDER MALIK Vs. CHARANJIT MANCHANDA	August 29, 2002
MOHINDER MALIK Vs. DDA	August 29, 2002
MOHINDER SINGH SHARMA Vs. UNION OF INDIA	August 8, 2002
MOHINI BHUTANI Vs. STATE	January 4, 2002
MOHIT BANSAL Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	May 3, 2002
MOHIT GARG Vs. STATE	August 5, 2002
MOHIT YADAV Vs. UNION OF INDIA	February 26, 2002
MOKHA LIGHT HOUSE Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LIMITED	January 11, 2002
MOKHA LIGHT HOUSE Vs. CENTRAL POLLUTION CONTROL BOARD	December 17, 2002
MOOL CHAND SHARMA Vs. GOVT OF NCT OF DELHI	October 8, 2002
MOOLCHAND GAUR Vs. DELHI DEVELOPMENT AUTHORITY	August 21, 2002
MOTOR AND GENERAL FINANCE LIMITED Vs. DURGA BUILDERS PRIVATE LIMITED	December 10, 2002
MOTOR AND GENERAL FINANCE LIMITED Vs. S NIRPAL SINGH	January 18, 2002
MOTOR INDUSTRIES COMPANY LTD. Vs. SHRI LAXMI DUTT JOSHI AND ORS.	August 3, 2002
MR. JAYANT GHADIA Vs. RAJ KUMAR AND ANR.	September 8, 2002
MR. R.M. TUFAIL Vs. UNION OF INDIA (UOI) AND ORS.	May 31, 2002
MRS. SHANTI GUPTA Vs. MURARI LAL GUPTA AND ORS.	May 13, 2002
MS. LALITYA KUMARI AND ORS. LRS OF MAHARAJ JAGAT SINGH Vs. LT. COL. SAWAI BHAWANI SINGH AND ORS.	September 27, 2002
MUKESH CHANDRA Vs. UNION OF INDIA	September 4, 2002
MUKESH SINGH Vs. STATE	September 5, 2002
MUKUL KUMAR SHUKLA Vs. HINDUSTAN TIMES	July 10, 2002
MUKUND LAL S.D. PUBLIC SCHOOL, NURSERY WING, THROUGH ITS MANAGER, ASHOK NAGAR, NEW DELHI AND SANATAN DHARAM MANDIR SABHA (REGD. BODY) THROUGH ITS MANAGER, ASHOK NAGAR, NEW DELHI Vs. SMT. DARSHANA KATHURIA,	December 7, 2002
MUMTAJ ALIAS BEHRI Vs. STATE GOVERNMENT OF NCT OF DELHI	August 9, 2002
MUNENDRA KUMAR Vs. UNION OF INDIA	March 15, 2002
MUNICIPAL CORORATION OF DELHI Vs. L P NAITHANI	November 13, 2002
MUNICIPAL CORPORATION OF DELHI Vs. DELHI CATHOLIC ARCHDIOCESE	November 8, 2002
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN KHANDELWAL	October 21, 2002
MUNICIPAL CORPORATION OF DELHI Vs. NAND KISHORE	December 4, 2002
MUNICIPAL CORPORATION OF DELHI Vs. JASBIR SINGH PROP JASBIR ENTERPRISES	December 17, 2002
MUNICIPAL CORPORATION OF DELHI Vs. MANOHAR LAL	November 22, 2002
MUNICIPAL CORPORATION OF DELHI Vs. RANJINDER SINGH NAGI	November 25, 2002
MUNICIPAL CORPORATION OF DELHI Vs. ATUL Y CHITALA	August 13, 2002
MUNICIPAL CORPORATION OF DELHI Vs. LAWRENCE COLD STORAGE PRIVATE LIMITED	August 9, 2002
MUNICIPAL CORPORATION OF DELHI Vs. A M KHANWILKAR	August 28, 2002
MUNICIPAL CORPORATION OF DELHI Vs. P CHANDRASEKHARAN	October 7, 2002
MUNICIPAL CORPORATION OF DELHI Vs. SUBHASH CHANDER GOEL	October 1, 2002
MUNICIPAL CORPORATION OF DELHI Vs. O P MITTAL	October 1, 2002
MUNICIPAL CORPORATION OF DELHI Vs. AJAY AGGARWAL	September 24, 2002
MUNICIPAL CORPORATION OF DELHI Vs. MAHAVIR	September 19, 2002
MUNICIPAL CORPORATION OF DELHI Vs. DELHI CATHOLIC ARCHDIOCESE	September 16, 2002
MUNICIPAL CORPORATION OF DELHI Vs. PRADIP OIL CORPORATION	September 17, 2002
MUNICIPAL CORPORATION OF DELHI Vs. SHASHANK STEEL INDUSTRIES PRIVATE LIMITED	September 17, 2002
MUNICIPAL CORPORATION OF DELHI Vs. MAHAVIR	September 12, 2002
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR	September 11, 2002
MUNICIPAL CORPORATION OF DELHI Vs. MAHAVIR	March 7, 2002
MUNICIPAL CORPORATION OF DELHI Vs. RAMEY	April 11, 2002
MUNICIPAL CORPORATION OF DELHI Vs. DHUNISHAW FRAMROZ DARUWALA	July 23, 2002
MUNICIPAL CORPORATION OF DELHI AND ANR. Vs. MITHAN LAL	August 7, 2002
MUNICIPLA CORPORATION OF DELHI Vs. HOTU RAM	February 8, 2002
MUNNI SHUKLA Vs. UNION OF INDIA	May 18, 2002
MUSHTAQ AHMED Vs. UNION OF INDIA	May 10, 2002
N C T OF DELHI Vs. R K CONSTRUCTION COMPANY	December 13, 2002
N K PAWAT Vs. UNION OF INDIA	July 26, 2002
N K WIDHANI Vs. AJIT PERSHAD JAIN	May 10, 2002
N T P C Vs. BHARTIYA MAZDOOR SANGH	October 4, 2002
N.D.M.C. AND ANR. Vs. MOHD. SHAMIM AND ORS.	August 29, 2002
NAGENDER SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	September 2, 2002
NAIB SUBEDAR DHIAN SINGH CHAUHAN Vs. CHIEF OF ARMY STAFF	August 26, 2002
NALINI MAHAJAN Vs. DIRECTOR OF INCOME TAX INV	May 8, 2002
NANAK CHAND Vs. UNION OF INDIA	February 7, 2002
NANAK SINGH SEHGAL Vs. STATE	March 21, 2002
NAND KISHORE Vs. P S BHATNAGAR CHIEF SECRETARY GOVERNMENT OF NCT	January 1, 2002
NAND SINGH Vs. SECRETARY UNION OF INDIA	March 21, 2002
NANEEN CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY	February 1, 2002
NANGIA CONSTRUCTION INDIA PRIVATE LIMITED Vs. UNION OF INDIA	July 26, 2002
NAPTHA RESINS AND CHEMICALS LIMITED Vs. FLOW TECH AIR PRIVATE LIMITED	September 12, 2002
NARAIN DASS P GIDHWANI Vs. NENU MAL	November 18, 2002
NARAINDAS BROTHERS Vs. UNION OF INDIA	March 1, 2002
NARAINDAS R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY	October 25, 2002
NARENDER ANAND Vs. NDMC	October 30, 2002
NARENDER CHAND Vs. NEW DELHI MUNICIPAL CORPORATION	October 30, 2002
NARENDER KUMAR Vs. UNION OF INDIA	August 26, 2002
NARESH CONFECTIONERY WORKS Vs. JAIN CONFECTIONERY	May 17, 2002
NARESH JAIN Vs. KRISHNA RANI	February 21, 2002
NARESH KUMAR GUPTA Vs. VICE CHAIRMAN ENGINEER MEMBER D D A	November 28, 2002
NARESH KUMARI Vs. STATE	January 24, 2002
NARESH PAL Vs. UNION OF INDIA	February 5, 2002
NARINDER KUMAR Vs. UNION OF INDIA	August 28, 2002
NASHIB SINGH Vs. UNION OF INDIA	May 21, 2002
NATHU RAM JAIN Vs. REGISTRAR COORPORATIVE SOCIETIES	January 7, 2002
NATHU SINGH AND ORS. Vs. STATE	September 21, 2002
NATIONAL BUILDING CONSTRUCTION CORPORATION Vs. PUNJAB NATIONAL BANK	April 8, 2002
NATIONAL GEOGRAPHIC SOCIETY Vs. MULLA YAFFE AND ORS.	April 29, 2002
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BACKBONE TARMAT NG JV	February 8, 2002
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED Vs. NATIONAL COMMISSIONER FOR SCHEDULED CASTES AND SCHEDULED TRIBES	September 26, 2002
NATIONAL INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX V DELHI	August 8, 2002
NATIONAL INSTITUTE OF HEALTH FAMILY WELFARE NEW DELHI Vs. RAMJI LAL	May 31, 2002
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. O P KATHPALIA	October 25, 2002
NATIONAL SMALL SCALE INDUSTRIES CORPORATION Vs. BALAJI PLASTICS	August 27, 2002
NATIONAL SMALL SCALE INDUSTRIES CORPORATION Vs. SHREE BALAJI PLASTICS AND ORS.	September 3, 2002
NATIONAL STEEL AGENCY Vs. UNION OF INDIA	March 1, 2002
NATIONAL TEXTILE CORPORATION (D.P. & R) LTD. Vs. SHRI RAMESH CHANDER PURI	August 5, 2002
NATIONAL TEXTILE CORPORATION (D.P. & R) LTD. Vs. SHRI RAMESH CHANDER PURI	May 8, 2002
NATIONAL THERMAL POWER CORPN Vs. GANNON DUNKERKEY LTD	September 24, 2002
NATIONAL THERMAL POWER CORPORATION Vs. HIND CALVANISING ENGG COMPANY LIMITED	August 1, 2002
NATIONAL THERMAL POWER CORPORATION Vs. R S AVTAR SINGH AND CO	April 30, 2002
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. G SRIVASAN	May 31, 2002
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SPECTRUM POWER GENERATION COMPANY LIMITED	September 13, 2002
NATWARLAL SHAMALDAS AND COMPANY Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED	May 10, 2002
NAVIN CHEMICALS MANUFACTURING AND TRADING CO P LIMITED Vs. CIT	November 7, 2002
NAVINDRA RAGHAV Vs. UNION OF INDIA	March 22, 2002
NBCC Vs. AM RASOOL CONSTRUCTION AND ENGINEERING SERVICES PRIVATE LIMITED	February 21, 2002
NDSE HOUSING SOCIETY RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	August 21, 2002
NEENA SETH Vs. GOVT OF NCT OF DELHI	August 8, 2002
NEER BAHADUR RANA Vs. STATE	November 27, 2002
NEERU VERMANI Vs. SHAMSHER SINGH	February 20, 2002
NEHA JAIN Vs. UNIVERSITY OF DELHI	February 27, 2002
NEPC INDIA LIMITED Vs. INDIAN AIRLINES LIMITED	August 21, 2002
NETRO PAL SINGH Vs. UNION OF INDIA	August 29, 2002
NEW BANK OF INDIA Vs. RACMANN AUTO PRIVATE LIMITED	December 13, 2002
NEW DECENT FOOTWEAR INDUSTRIES Vs. UNION OF INDIA	March 14, 2002
NEW DELHI MUNICIPAL CORPORATION Vs. MOHAMMAD SHAMIM	August 27, 2002
NEW DELHI MUNICIPAL COUNCIL Vs. ROHIT JAIN	October 25, 2002
NEW ERA EDUCATION SOCIETY Vs. DY. DIRECTOR OF IT (EXEMPTION)	April 4, 2002
NEXT GENERATION BUSINESS POWER SYSTEMS LIMITED Vs. UNION OF INDIA	July 29, 2002
NGL GOSWAMI Vs. UNION OF INDIA	August 19, 2002
NIRANJAN LAL SHARMA Vs. VED KUMARI	May 28, 2002
NIRANJAN SINGH Vs. UNION OF INDIA	May 31, 2002
NIRMAL LAKRA Vs. UNION OF INDIA	September 30, 2002
NIRMAL SINGH Vs. STATE OF DELHI	March 5, 2002
NIRMALA DEVI Vs. DELHI DEVELOPMENT AUTHORITY	August 26, 2002
NISHA RANI AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY	January 11, 2002
NISHAN SINGH Vs. AMARJEET KAUR	March 18, 2002
NITIN PANT Vs. UNIVERSITY OF DELHI	April 18, 2002
NITROCHEM LUBRICANTS PRIVATE LIMITED Vs. RAVI KHANNA	September 12, 2002
NORTHERN SANITATIONS PRIVATE LIMITED Vs. DELHI CHARTERED ACCOUNTANTS CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	January 16, 2002
NOVARTIS AG Vs. ISHWAR LAL JAIN	October 9, 2002
NTPC LIMITED Vs. SECTRUM POWER GENERATION COMPANY LIMITED	September 13, 2002
NUCHEM PLASTICS LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE	April 4, 2002
O P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	November 8, 2002
O P MISHRA Vs. STATE	October 23, 2002
O P SHARMA Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY	October 29, 2002
OKHLA ENCLAVE PLOT HOLDERS WELFARE ASSOCIATION REGD Vs. STATE OF HARYANA	February 26, 2002
OKHLA FACTORY OWNERS ASSOCIATION (REGD.) AND ANR. Vs. THE GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.	November 29, 2002
OM PARKASH Vs. UNION OF INDIA (UOI) AND ORS.	November 22, 2002
OM PRAKASH Vs. CHIEF OF THE ARMY STAFF	November 13, 2002
OM PRAKASH Vs. STATE	January 29, 2002
OMVEER SINGH PANWAR Vs. UNION OF INDIA	July 25, 2002
ONIDA FINANCE LIMITED Vs. MALINI KHANNA	February 1, 2002
ORIENT EXPRESS PRIVATE LIMITED Vs. NDMC	December 13, 2002
ORISSA OIL INDUSTRIES LIMITED Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED TRIFED	April 18, 2002
OSNAR PAINTS AND CONTRACTS PRIVATE LIMITED Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION	May 17, 2002
OSRAM GESELLSCHAFT MIT BESCHRANKTER HAFTUNG Vs. SHYAM SUNDER	April 16, 2002
OZAIR HUSAIN Vs. UNION OF INDIA	November 13, 2002
P C JAIN Vs. UNION OF INDIA	October 25, 2002
P C MALHOTRA Vs. WEALTH TAX OFFICER	February 21, 2002
P C MISHRA Vs. UNION OF INDIA	March 16, 2002
P D JHARWAL Vs. UNION OF INDIA	May 18, 2002
P DAS GUPTA Vs. STATE	November 13, 2002
P GOPALAKRISHAN Vs. UNION OF INDIA	April 17, 2002
P GOPALKRISHNAN Vs. UNION OF INDIA	May 18, 2002
P K CHABRA Vs. UNION OF INDIA	August 14, 2002
P K D NAG Vs. UNION OF INDIA	August 6, 2002
P KUMARI Vs. NDMC	February 8, 2002
P N CHATURVEDI Vs. UNION OF INDIA	May 31, 2002
P N RAJU Vs. UNION OF INDIA	February 12, 2002
P N S NARAYANAN Vs. UNION OF INDIA	October 10, 2002
P P MALHOTRA Vs. REGR COOPERATIVE SOCIETY	September 12, 2002
P S CHOUHAN Vs. UNION OF INDIA	May 31, 2002
P SHARMA CONSULTANTS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	May 31, 2002
P V NARSIMHA RAO Vs. STATE	March 15, 2002
PADMINI POLYMERS LIMITED Vs. UNIT TRUST OF INDIA	November 11, 2002
PAL SINGH Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	February 15, 2002
PALE RAM Vs. NCT OF DELHI	November 7, 2002
PALM PRINT TEXTILES INDIA LIMITED Vs. BRITISH MILLERAIN COMPANY LIMITED	May 13, 2002
PAMELA MANMOHAN SINGH Vs. UTTAM CHAND TRUST	May 17, 2002
PANACEA BIOTEC LIMITED Vs. ANCHOR PHARMA PRIVATE LIMITED	January 11, 2002
PANCHSHEEL ENCLAVE RESIDENTS Vs. UNION OF INDIA	May 21, 2002
PANCHSHEEL ENCLAVE RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA	August 19, 2002
PANDIT TARA CHAND Vs. STATE	July 12, 2002
PANKAJ KAPOOR Vs. STATE TRANSPORT AUTHORITY	September 12, 2002
PARAMHANS SINGH Vs. UNION OF INDIA	May 14, 2002
PARAMJIT SINGH Vs. COMMISSIONER OF CUSTOMS	April 16, 2002
PARAMJIT SINGH Vs. SATYAWATI	July 12, 2002
PARAS BANSAL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	September 4, 2002
PARAS CO OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	September 20, 2002
PARAS TRADERS Vs. BHARAT INDUSTRIAL CORPORATION	March 13, 2002
PARBHU AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	July 19, 2002
PARENTERAL DRUGS INDIA LIMITED Vs. UNION OF INDIA	December 20, 2002
PARESH NATH SHARMA Vs. UNION OF INDIA	August 19, 2002
PARESH NATH SHARMA Vs. UNION OF INDIA	April 29, 2002
PARMAND PRASAD Vs. STAFF SELECTION COMMISSION	July 11, 2002
PARSHOTAM LAL GUPTA Vs. STATE	February 20, 2002
PARVATI DEVI Vs. MUNICIPAL CORPORATION OF DELHI	February 8, 2002
PARVINDER SINGH Vs. BHAI HOSPITAL TRUST	July 19, 2002
PARWANA COOP SOCIETY LIMITED Vs. REGISTRAR CO OP SOCIETIES	July 16, 2002
PASUPATI FABRICS LTD. Vs. HARIKISHAN B. MARWADI	May 29, 2002
PATRAS Vs. CHAIRMAN RAILWAY BOARD	March 16, 2002
PAVITRA COOPERATIVE GROUP HOUSING SOCIETY LTD., THROUGH ITS PRESIDENT SH. ANAND KUMAR, NEW DELHI Vs. REGISTRAR OF COOPERATIVE SOCIETIES, DELHI COOPERATIVES SOCIETIES, NEW DELHI,	December 7, 2002
PEARL AGENCIES Vs. UNION OF INDIA	November 11, 2002
PENGUIN BOOKS LIMITED Vs. BOOK SALES COMPANY	April 2, 2002
PEOPLE FOR ANIMALS Vs. UNION OF INDIA	July 30, 2002
PERENTS TEACHER ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI	September 9, 2002
PES INSTALLATION PRIVATE LIMITED Vs. HOSPITALSERVICE CONSULTANCY CORPORATION INDIA LIMITED	September 25, 2002
PES INSTALLATION PRIVATE LIMITED Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	August 19, 2002
PFIZER PRODUCTS INC Vs. B L AND COMPANY	April 10, 2002
PFIZER PRODUCTS INC. Vs. B.L. & COMPANY AND ORS.,	October 4, 2002
PITAM PURA SUDHAR SAMITI Vs. UNION OF INDIA	September 27, 2002
PLAZA GARMENTS Vs. TEXTILE APPARELS	April 26, 2002
POLYMER PAPERS LIMITED Vs. GURMIT SINGH	May 31, 2002
POONAM CHOPRA Vs. UNION OF INDIA	December 20, 2002
POONAM DUBEY Vs. UNION OF INDIA AND ORS.	January 11, 2002
POONAM SHARMA Vs. UNION OF INDIA	September 30, 2002
POONAM SINGH Vs. UNION OF INDIA	November 22, 2002
POONAM SINGH CHAUHAN Vs. UNION OF INDIA	August 14, 2002
POONAM SINHA Vs. UNION OF INDIA	September 18, 2002
POWER GRID CORPORATION OF INDIA LIMITED Vs. CITI BANK N A	October 10, 2002
PRABHAKAR SINGH Vs. UNION OF INDIA	March 16, 2002
PRADEEP K PANDEYA Vs. DELHI FINANCIAL CORPORATION	September 24, 2002
PRADEEP KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	May 1, 2002
PRADEEP KUMAR Vs. STATE	February 6, 2002
PRADEEP KUMAR Vs. STATE	June 2, 2002
PRADEEP KUMAR HOODA Vs. UNION OF INDIA	September 26, 2002
PRADEP MEHRA Vs. MUNICIPAL CORPORATION OF DELHI	August 5, 2002
PRAGYA CHOPRA Vs. RANJIT SINGH	April 2, 2002
PRAKASH CHANDER SRIVASTAVA Vs. UNION OF INDIA	February 19, 2002
PRAKASH JEWELLERS Vs. A K JEWELLERS	May 15, 2002
PRAKASH P HINDUJA Vs. UNION OF INDIA	June 10, 2002
PRAKASH PRAMESH Vs. DIRECTOR OF EDUCATION	September 23, 2002
PRAMOD KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 2, 2002
PRAMOD KUMAR DANG Vs. VISHNU DITT MEHTA	February 15, 2002
PRATAP SINGH Vs. DELHI DEVELOPMENT AUTHORITY	November 18, 2002
PRATAP SINGH YADAV Vs. ATAL BEHARI PANDEY	September 5, 2002
PRATAP SINGH YADEV Vs. STATE	September 2, 2002
PRATEESH @ RAVI Vs. STATE OF N.C.T. OF DELHI	September 2, 2002
PRATEESH RAVI Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	August 20, 2002
PRATIBHA LALWANI Vs. UNION OF INDIA	July 9, 2002
PRAVEEN JAIN Vs. UNION OF INDIA	May 31, 2002
PRAVEEN KUMAR Vs. STATE OF DELHI	July 26, 2002
PRAVEEN KUMAR Vs. UNION OF INDIA	February 14, 2002
PRECISION ENGINEERS AND FABRICATORS Vs. DELHI JAL BOARD	November 22, 2002
PREM CHAND SHARMA AND CO Vs. UNION OF INDIA	April 30, 2002
PREM CHAND TOMAR Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	November 28, 2002
PREM JUNEJA Vs. UNION OF INDIA	November 1, 2002
PREM LATA Vs. MUNICIPAL CORPORATION OF DELHI	August 16, 2002
PREM SALUJA Vs. DELHI DEVELOPMENT AUTHORITY	January 28, 2002
PREM SARUP Vs. SAVITRI DEVI	April 4, 2002
PREMIER AUTO ELECTRIC LIMITED Vs. SHYAM AHUJA	September 13, 2002
PRENTICE HALL INDIA PRIVATE LIMITED Vs. PRENTICE HALL INC	May 10, 2002
PRIME CENTURY CITY DEVELOPMENT PRIVATE LIMITED Vs. ANSAL BUILDWALL LIMITED	October 31, 2002
PRIME ENGINEERS AND CONSULTANTS Vs. PUNJAB NATIONAL BANK	November 22, 2002
PRINCE PLASTICS AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX	July 12, 2002
PRITAM SINGH Vs. P K JAIN	August 6, 2002
PRITAM SINGH ALIAS PAPPU Vs. STATE	May 17, 2002
PRITAM SINGH SACHDEVA Vs. D D A	August 27, 2002
PRITHVEY SINGH Vs. STATE	February 13, 2002
PRITHVI RAJ BHALLA Vs. INDUSTRIAL CABLES INDIA LIMITED	February 18, 2002
PRITPAL SINGH Vs. UNION OF INDIA	August 12, 2002
PRIYA ENTERPRISES Vs. COMMISSIONER OF POLICE	September 26, 2002
PROCESS SYNDICATE Vs. CENTRAL BOARD OF TRUSTEE	August 8, 2002
PROMILA DEVI Vs. DELHI DEVELOPMENT AUTHORITY	December 9, 2002
PROMINENT BUILDERS AND INVESTORS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	May 24, 2002
PUMPS AND MACHINERY CORPORATION Vs. GOVT OF NCT OF DELHI	August 28, 2002
PUNJAB AND SIND BANK Vs. RAMA MINERALS AND CHEMICALS	November 15, 2002
PUNJAB AND SIND BANK Vs. RANJI DASS KHANNA	February 28, 2002
PUNJAB NATIONAL BANK Vs. MAYA ENTERPRISES	March 15, 2002
PUNJAB NATIONAL BANK Vs. S K PODDAR	July 18, 2002
PUNJAB NATIONAL BANK Vs. R S INDUSTRIES	August 9, 2002
PURAN CHAND Vs. MUNICIPAL CORPORATION OF DELHI	October 28, 2002
PURAN MAL AGGARWAL Vs. STATE	April 11, 2002
PURKET & OTHERES Vs. ASSTT. COMMISSIONER OF INCOME TAX	May 10, 2002
PURNIMA DHAWAN Vs. AGMOZ ONLINE PRIVATE LIMITED	September 3, 2002
PUSHPA BAJAJ Vs. JUGAL	September 27, 2002
PUSHPA DEVI Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	March 20, 2002
PUSHPA GODHWANI Vs. COMMISSIONER OF INCOME TAX	December 3, 2002
PUSHPAL CHANDER BHASKER Vs. STATE	July 26, 2002
R C ABROL Vs. R C ABROL AND COMPANY LIMITED	August 1, 2002
R C AGGARWAL Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LIMITED	October 4, 2002
R C AGRWAL Vs. UNION OF INDIA	March 22, 2002
R C DATTA Vs. RAJIV ANAND	October 4, 2002
R C DATTA Vs. RAJIV ANAND	October 9, 2002
R F WOOD AND COMPANY LIMITED Vs. UNION OF INDIA	August 12, 2002
R H VASWANI Vs. UNION OF INDIA	September 4, 2002
R K AGGARWAL Vs. S D MARKER	April 29, 2002
R K GAUR Vs. GOVT OF NCT	February 8, 2002
R K GOENKA Vs. COLLECTOR OF CUSTOMS	September 2, 2002
R K MARKAN Vs. RAJIV KUMAR MARKAN	February 7, 2002
R K MISHRA Vs. KRISHAK BHARATI COOPERATIVE LIMITED	January 9, 2002
R K SACHAR Vs. DELHI DEVELOPMENT AUTHORITY	September 13, 2002
R K SAREEN Vs. UNION OF INDIA	February 15, 2002
R K SHEWARAMANI Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED	March 22, 2002
R K SINGLA Vs. PUNJAB NATIONAL BANK	February 27, 2002
R KAPUR Vs. DIRECTOR OF INSPECTION RSP AND PR INCOME TAX	March 22, 2002
R KAPUR Vs. DELHI VIDYUT BOARD	March 21, 2002
R M L HOSPITAL Vs. WELLINGDON HOSPITAL WORKERS UNION	September 2, 2002
R M TUFAIL Vs. UNION OF INDIA	May 21, 2002
R N GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	December 18, 2002
R O TIWARI Vs. UNION OF INDIA	April 16, 2002
R P PANWAR Vs. UNION OF INDIA	August 29, 2002
R P SINGH VSM Vs. UNION OF INDIA	May 28, 2002
R R J DASS Vs. SATYA BHAMA LAL	July 26, 2002
R S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	March 18, 2002
R S GAMBHIR Vs. S S GAMBHIR	July 26, 2002
R S GUPTA Vs. R C BHAGAT	July 31, 2002
R S JINDAL Vs. UNION OF INDIA	December 17, 2002
R S RAINA Vs. UNION OF INDIA	November 12, 2002
R S TOKAS Vs. UNION OF INDIA	September 17, 2002
R SHANTILAL AND COMPANY Vs. UNION OF INDIA	August 29, 2002
R.H. VASWANI Vs. UNION OF INDIA (UOI) AND ORS.	April 9, 2002
R.K. KHANNA Vs. NEW DELHI MUNICIPAL COUNCIL	November 29, 2002
RADHA KRISHNA GAUR Vs. UNION OF INDIA	April 11, 2002
RAFAT ULLAH Vs. UNION OF INDIA	May 14, 2002
RAGANI Vs. RAJU	May 3, 2002
RAGHUBIR Vs. UNION OF INDIA	July 16, 2002
RAGHUBIR SINGH Vs. JWALA DEVI	January 18, 2002
RAGHUNANDAN SARAN ASHOK SARAN HUF Vs. UNION OF INDIA	January 18, 2002
RAHUL SAWHNEY Vs. MUNICIPAL CORPORATION OF DELHI	December 20, 2002
RAICO PRIVATE LIMITED Vs. COMPETENT AUTHORITY	September 12, 2002
RAJ BAHADUR @ RAJU Vs. STATE	September 1, 2002
RAJ BHASKAR Vs. ORIENTAL INSURANCE COMPANY LIMITED	May 16, 2002
RAJ BIR SINGH DARYAN Vs. SUB DIVISIONAL MAGISTRATE	August 6, 2002
RAJ KISHAN Vs. UNION OF INDIA	September 4, 2002
RAJ KUMAR AVASTHI Vs. URMILA DEVI	July 16, 2002
RAJ KUMAR CHAOPRA Vs. DELHI DEVELOPMENT AUTHORITY	November 22, 2002
RAJ KUMAR SHARMA S/O SH OM PRAKASH, MAUJ PUR, DELHI Vs. STATE OF DELHI	December 7, 2002
RAJ KUMARI JAISWAL Vs. FEDERATION OF INDIA EXPORT ORGANISATION	January 8, 2002
RAJ NARAIN AGARWAL Vs. COMMISSIONER OF INCOME TAX	August 1, 2002
RAJ PAL Vs. DELHI VIDYUT BOARD	January 9, 2002
RAJ SUDHA TOWERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	August 7, 2002
RAJA RAM SINGH Vs. ARJUN SINGH	March 14, 2002
RAJA TOWERS (P) LTD. AND ANR. Vs. D.D.A AND ANR.	July 25, 2002
RAJAN MAHAJAN Vs. STATE	January 18, 2002
RAJAT MATHUR Vs. SHAHZAD BAHADUR	March 20, 2002
RAJBIR SINGH Vs. DELHI TRANSPORT CORPORATION	January 24, 2002
RAJDHANI FLOUR MILLS LIMITED Vs. UTTAM AGRO FOODS INDIA PRIVATE LIMITED	November 1, 2002
RAJEEV KISHORE Vs. UNION OF INDIA	December 2, 2002
RAJENDER PAL SINGH Vs. UNION OF INDIA	January 15, 2002
RAJENDER PRASAD Vs. P O INDUSTRIES TRIBUNAL NO 1	September 11, 2002
RAJENDRA SINGH Vs. DELHI TRANSPORT CORPORATION	May 14, 2002
RAJESH ARORA Vs. MUKESH JAIN	April 19, 2002
RAJESH BANSAL Vs. ANSAL HOUSING CONSTRUCTION LIMITED	January 25, 2002
RAJESH CHANDRA SOOD Vs. UMESH CHANDRA SOOD	March 20, 2002
RAJESH GULATI Vs. LT GOVERNOR OF NCT OF DELHI	May 8, 2002
RAJESH GUPTA Vs. NAMAN FINCAP LIMITED	April 23, 2002
RAJESH KAPOOR Vs. STATE	January 4, 2002
RAJESH KUMAR Vs. GENERAL MANAGER DMC	May 15, 2002
RAJESH MISHRA Vs. GOVT OF NCT OF DELHI	April 29, 2002
RAJESH PARJAPAT Vs. STATE	April 17, 2002
RAJESHWAR PRASAD GAUTAM Vs. UNION OF INDIA	May 31, 2002
RAJINDER JAIPURIA Vs. STATE	July 29, 2002
RAJINDER SINGH Vs. BHAGWAT PRASAD	April 19, 2002
RAJINDER SINGH BROTHERS AND CO Vs. UNION OF INDIA	July 10, 2002
RAJIV GOEL Vs. KRISHNA KUMARI GOEL	April 22, 2002
RAJIV KUMAR Vs. UNION OF INDIA	May 31, 2002
RAJIV SALUJA Vs. BHARTIA INDUSTRIES LIMITED	May 7, 2002
RAJIV SETH Vs. DAYA KISHAN MEHRA	February 7, 2002
RAKESH CHAUDHARY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	March 5, 2002
RAKESH KHANNA Vs. MTNL	November 26, 2002
RAKESH KUMAR Vs. STATE	February 13, 2002
RAKESH KUMAR Vs. MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT	January 28, 2002
RAKESH SHARMA Vs. LAKSHMI SHARMA	September 3, 2002
RAKESHWAR VERMA Vs. INDIAN COUNCIL OF AGRICULTURAL RESCH	March 8, 2002
RALHAN LAL CHAND Vs. UNION OF INDIA	February 5, 2002
RAM AVTAR SHARMA Vs. ADMINISTRATOR GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI RAJ NIWAS DELHI	February 1, 2002
RAM AVTAR SHARMA Vs. UNION OF INDIA	April 15, 2002
RAM CHANDER Vs. P K GUPTA	August 9, 2002
RAM CHANDER AGGARWAL Vs. HANS RAJ BANGA	March 22, 2002
RAM CHARAN Vs. UNION OF INDIA	May 31, 2002
RAM CHARAN NO 142554618M Vs. UNION OF INDIA	February 21, 2002
RAM CHARAN SINGH Vs. UNION OF INDIA	May 5, 2002
RAM DAS Vs. UNION OF INDIA	March 16, 2002
RAM DHAN Vs. DELHI DEVELOPMENT AUTHORITY	March 1, 2002
RAM GOPAL Vs. UNION OF INDIA	October 11, 2002
RAM GOPAL NAYYAR Vs. UNION OF INDIA	December 20, 2002
RAM KISHAN DASS Vs. BANARSI LAL SURI	September 19, 2002
RAM KRISHNA MAHATO Vs. UNION OF INDIA	April 23, 2002
RAM KUMAR Vs. I T D C ASHOK HOTEL UNIT	March 8, 2002
RAM KUMAR Vs. NCT OF DELHI	January 30, 2002
RAM KUMAR Vs. UNION OF INDIA	September 20, 2002
RAM MILLS LIMITED Vs. A K BANDYOPADHAY	September 19, 2002
RAM NARAIN Vs. UNION OF INDIA	September 23, 2002
RAM NARAIN Vs. MANJIT SINGH AHLUWALIA	August 16, 2002
RAM NIWAS Vs. LAKSHMI NARAIN	September 11, 2002
RAM NIWAS Vs. COMMISSIONER OF POLICE	December 20, 2002
RAM PHAL Vs. UNION OF INDIA	May 16, 2002
RAM RAKHI Vs. UNION OF INDIA	May 8, 2002
RAM REFRIGERATION INDIA LIMITED Vs. COMMISSIONER OF SURTAX	August 6, 2002
RAM SARUP AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	July 19, 2002
RAM SAWROOP Vs. J B AND COMPANY	April 17, 2002
RAM SINGH Vs. P K JAIN	August 6, 2002
RAM TUBE COMPANY Vs. JAY RAPID ROLLER LIMITED	December 20, 2002
RAM WATI Vs. COMMISSIONER OF POLICE	April 15, 2002
RAMA AGGARWAL Vs. UNION OF INDIA	May 31, 2002
RAMA HING SUPPLIERS Vs. UNION OF INDIA	April 19, 2002
RAMA KANT CHOWDHARY Vs. S.K.SARWARIA	September 5, 2002
RAMA NAND Vs. UNION OF INDIA	May 31, 2002
RAMA RAO Vs. MANAGING DIRECTOR FCI	February 8, 2002
RAMAN ARORA Vs. UNIVERSITY OF DELHI	April 18, 2002
RAMAN K SAWHNEY Vs. CHAIRPERSON NDMC	October 7, 2002
RAMAN KAPOOR Vs. GOVT OF NCT DELHI	April 22, 2002
RAMAN KUMAR ATTREY Vs. EMPLOYEES STATE INSURANCE CORPORATION	May 16, 2002
RAMAN KUMAR MAGGO Vs. STATE OF DELHI	August 7, 2002
RAMAN KUMAR, Vs. STATE	January 10, 2002
RAMCHAND AND ORS. Vs. CHAIRMAN, RAILWAY BOARD AND ORS.	January 3, 2002
RAMDISH VERMA Vs. STATE OF DELHI	September 24, 2002
RAMESH ASIJA Vs. DELHI DEVELOPMENT AUTHORITY	October 23, 2002
RAMESH CHAND GOYAL Vs. STATE	July 16, 2002
RAMESH CHANDER Vs. R L CHUGH P O INDUSTRIAL TRIBUNAL	March 1, 2002
RAMESH CHANDER VASHISTH Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA	January 4, 2002
RAMESH CHANDRA Vs. UNION OF INDIA	September 3, 2002
RAMESH KUMAR Vs. CHAMAN LAL	September 20, 2002
RAMESH KUMAR Vs. UNION OF INDIA	March 13, 2002
RAMESHWAR Vs. STATE	May 8, 2002
RAMJI LAL AND ORS. Vs. N.I.H. & F.W. AND ORS.	April 26, 2002
RANBAXY LABORATORIES LTD. Vs. DY. COMMISSIONER OF INCOME TAX	June 19, 2002
RANBIR SINGH Vs. DSSSB	January 18, 2002
RANBIR YADAV Vs. STATE BANK OF INDIA	September 25, 2002
RANBIR YADAV Vs. GOVT OF NCT OF DELHI	September 2, 2002
RANDHIR SINGH Vs. DELHI TRANSPORT CORPORATION	March 11, 2002
RANJIT DIXIT Vs. DELHI DEVELOPMENT AUTHORITY	November 22, 2002
RANJIT SINGH EX SEPOY Vs. UNION OF INDIA	May 18, 2002
RARE FUEL AND AUTOMOBILE TECHNOLOGIES PRIVATE LIMITED Vs. INDIAN INSTITUTE OF PETROLEUM	October 28, 2002
RASHI NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	May 31, 2002
RASHMI MALHOTRA Vs. SHO	May 14, 2002
RATAN SINGH Vs. MMM BEG	July 11, 2002
RATI RAM Vs. GOVERNMENT OF NCT OF DELHI	November 7, 2002
RATI RAM AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.	July 19, 2002
RATTAN BALA Vs. PRAHLAD SWARUP AGGARWAL	January 31, 2002
RATTAN LAL Vs. MUNICIPAL CORPORATION OF DELHI	May 31, 2002
RATTAN SINGH GUPTA Vs. R K SANDHU	May 27, 2002
RAUNAQ INTERNATIONAL LIMITED Vs. UNION OF INDIA	April 11, 2002
RAVI KAMAL MEATTLE Vs. NEW DELHI MUNICIPAL COUNCIL	January 7, 2002
RAVI SHANKER (DECEASED) Vs. UNION OF INDIA (UOI) AND ORS.	December 7, 2002
RAVINDER JAIN Vs. CENTRAL BUREAU OF INVESTIGATIONS	February 13, 2002
RAVINDER KUMAR RISHI Vs. SUSHMA RISHI	August 23, 2002
RAVINDER SAYAL Vs. UNION OF INDIA	March 15, 2002
RAVINDER SINGH Vs. UNION OF INDIA	February 21, 2002
REAR ADMIRAL REGD BALAKRISHNAN RAVI MANON Vs. VANDANA JHINGAN	February 18, 2002
REAR ADMIRAL SUHAS V PUROHIT Vs. UNION OF INDIA	September 27, 2002
RECKEWEG AND CO GMBH Vs. WELLMANS HOMOEOPATHIC LABORATORIES LIMITED	January 4, 2002
REENA SETHI Vs. INCOME TAX OFFICER	November 28, 2002
REETA SAHNEY Vs. UNIVERSITY OF DELHI	March 8, 2002
REFLEX INTERNATIONAL (P) LTD., Vs. UNION OF INDIA (UOI) AND ORS.	March 22, 2002
REKHA SINGAL Vs. LAVLEEN SINGAL	January 18, 2002
RELIANCE INDUSTRIES LIMITED Vs. UNION OF INDIA	May 31, 2002
RENU JOLLY Vs. VINOD KUMAR	July 17, 2002
RESERVE BANK OF INDIA Vs. CRB CAPITAL MARKETS LIMITED	October 10, 2002
RESHAM SINGH AND COMPANY PRIVATE LIMITED Vs. DAEWOO MOTOR INDIA LIMITED	November 13, 2002
RESIDENTS LOK NAYAK CAMP ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	December 9, 2002
RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	October 11, 2002
RESIDENTS WELFARE ASSOCIATIONOF VASANT KUNJ AND ANR. Vs. D.D.A. AND ORS.	March 22, 2002
REVOLUTION FORUM FOR AWARENESS Vs. GOVT OF NCT OF DELHI STATE	July 25, 2002
RIGOSS EXPORTS INTERNATIONAL PRIVATE LIMITED Vs. TARTAN INFOMARK LIMITED	January 25, 2002
RISHAB AGRO PRODUCTS LIMITED Vs. UNION OF INDIA	March 22, 2002
RISHI RAJ Vs. INTERNATIONAL FILMS DISTRIBUTORS	January 18, 2002
RITIKA LIMITED Vs. PRAMOD KANODIA	February 25, 2002
RITU CHHIBBER Vs. UNION OF INDIA	April 4, 2002
RITU SHARMA Vs. MTNL	July 29, 2002
RIYAZUDDIN SIDDIQUE Vs. CENTRAL TIBETAN SCHOOLS ADMINISTRATION	May 7, 2002
ROCKLAND LEASING LIMITED Vs. RESERVE BANK INDIA	September 21, 2002
RODHEE Vs. GOVT OF DELHI	September 20, 2002
ROHIT KUMAR Vs. DALIP KUMAR	July 12, 2002
ROSHAN LAL Vs. COMMISSIONER OF POLICE DELHI	March 22, 2002
ROSHAN LAL NIMESH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	October 30, 2002
RSG SHARE AND STOCK BROKERS LIMITED Vs. ANJU GUPTA	January 18, 2002
S A E INDIA LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	January 25, 2002
S A SATSANGI Vs. PREM KUMAR	May 2, 2002
S C AGNIHOTRI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 19, 2002
S C PAHLAJINI Vs. COMPTROLLER AND AUDITORS GENERAL OF INDIA	May 31, 2002
S C RASTOGI Vs. RENU KALRA	January 29, 2002
S C SHARMA Vs. B D WARIAL	March 7, 2002
S C SHARMA Vs. UNION OF INDIA	March 7, 2002
S D SHUKLA Vs. UNION OF INDIA	April 11, 2002
S JAIN Vs. A K JAIN	March 1, 2002
S K BHALLA Vs. STATE	July 8, 2002
S K JAIN Vs. P S GUPTA	March 14, 2002
S K KAPUR Vs. NEW DELHI MUNICIPAL CORPROATION	August 9, 2002
S K SHARMA Vs. UNION OF INDIA	February 7, 2002
S K SHARMA Vs. UNION OF INDIA	April 18, 2002
S K SHARMA Vs. UNION OF INDIA	May 23, 2002
S K VERMA Vs. CHAIRMAN OF INTERNATIONAL AIRPORT AUTHORITY	April 24, 2002
S L BATTA Vs. UNION OF INDIA	December 10, 2002
S L BUILDERS Vs. UNION OF INDIA	September 2, 2002
S M GUPTA Vs. ORIENTAL BANK OF COMMERCE	December 9, 2002
S M MUDDASSIR Vs. STATE	April 15, 2002
S MALAICHAMY Vs. LT GOVERNOR	February 19, 2002
S N A RIZVI Vs. REGISTRAR	July 12, 2002
S N DHUSIA Vs. UNION OF INDIA	March 15, 2002
S N E INDIA PVT LTD Vs. COMMISSIONER OF SALES TAX AND OR WRIT PETITIONS	July 12, 2002
S N GUPTA Vs. MOHAMMAD SHAKIL	February 8, 2002
S N GUPTA Vs. REGISTRAR CO OPERATIVE SOCIETY	September 20, 2002
S NARSIMHAN Vs. UNION OF INDIA	November 27, 2002
S P DUBEY Vs. MUNICIPAL CORPORATION OF DELHI	January 25, 2002
S P F FINANCE LIMITED Vs. PRAKASH INDUSTRIES LIMITED	August 1, 2002
S P KAPOOR Vs. KAMAL MAHAVIR PRASAD MURARKA	May 8, 2002
S P MINOCHA Vs. LILA RAM	April 5, 2002
S P S RAJKUMAR Vs. UNION OF INDIA	August 5, 2002
S P S REKHI Vs. UNION OF INDIA	January 23, 2002
S R F FINANCE LIMITED Vs. PRAKASH INDUSTRIES LIMITED	August 23, 2002
S R KULKARNI Vs. UNION OF INDIA	May 18, 2002
S R RAJAPPA Vs. STATE OF KARNATAKA	November 12, 2002
S RAMA RAO Vs. M D FOOD CORPORATION OF INDIA	February 8, 2002
S RAMINDER SINGH Vs. NCT OF DELHI	November 1, 2002
S S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	April 19, 2002
S SATINDER SINGH Vs. SARDARNI RAMINDER	January 11, 2002
S V MUTHYE Vs. STATE	February 26, 2002
S.S. ASSOCIATES Vs. JOINT COMMISSIONER OF INCOME TAX	February 22, 2002
SAB INDUSTRIES LIMITED Vs. GOVERNMENT OF NCT OF DELHI	December 12, 2002
SABNAM Vs. NCT OF DELHI	May 9, 2002
SACHDEVE EDUCATIONAL SOCIETY (R) Vs. D.D.A.	September 7, 2002
SACHIN ENTERPRISES Vs. INDIAN OIL CORPORATION LIMITED	March 4, 2002
SADHU RAM Vs. DELHI TRANSPORT CORPORATION	January 28, 2002
SADHU RAM SINGLA Vs. STATE	March 14, 2002
SAEDAR SINGH ANAND Vs. MSTC LIMITED	September 17, 2002
SAFIA IQBAL Vs. ISHAAT E ISLAM TRUST	February 15, 2002
SAGHIR AHMED Vs. JAMIA MILLIA ISLAMIA UNIVERSITY	August 7, 2002
SAHIBE ALAM Vs. STATE	April 11, 2002
SAHUJA BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	September 23, 2002
SAIF UL ISLAM COMPANY L P Vs. ROSHAN LAL ARORA	December 13, 2002
SAJAN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX	November 26, 2002
SAJANI KHANNA Vs. STATE	March 13, 2002
SAKET CULTURAL CLUB REGD Vs. ORIENTAL BANK OF COMMERCE	April 9, 2002
SAKETH INDIA LIMITED Vs. UNION OF INDIA	January 8, 2002
SALEKH CHAND JAIN Vs. UNION OF INDIA	August 28, 2002
SALING RAM Vs. UNION OF INDIA	September 20, 2002
SALVA AND ASSOCIATES Vs. NATIONAL CAPITAL TERRITORY OF DELHI	August 29, 2002
SAMACHAR COOPERATIVE G H SOCIETY LIMITED Vs. N K SAREEN	August 23, 2002
SAMEER AGGARWAL Vs. PUNJAB NATIONAL BANK	December 5, 2002
SAMIDHA PRODUCTIONS Vs. BRODCASTING CORPORATION OF INDIA	December 12, 2002
SAMIULLAH KHAN Vs. KRISHANA KUMAR	April 1, 2002
SAMRATH SHIKSHA SAMITI Vs. K P BANSAL	February 8, 2002
SAMTEL COLOR LIMITED Vs. UNION OF INDIA	August 19, 2002
SANDEEP JOHAR Vs. UNION OF INDIA	May 6, 2002
SANDEEP VOHRA Vs. STATE	May 13, 2002
SANGEETA Vs. STATE	February 8, 2002
SANGEETA Vs. STATE	February 20, 2002
SANJAY Vs. UNIVERSITY OF DELHI	March 22, 2002
SANJAY ALIAS DINESH ALIAS KALA Vs. UNION OF INDIA	May 31, 2002
SANJAY GANDHI TRANSPORT NAGAR SUFFERER PLOT HOLDERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI	October 23, 2002
SANJAY GUPTA Vs. STATE	September 26, 2002
SANJAY GUPTA Vs. SHROFFS CHARITY EYE HOSPITAL	February 21, 2002
SANJAY JAIN Vs. MUNICIPAL CORPORATION OF DELHI	September 12, 2002
SANJAY KANT Vs. STATE	September 11, 2002
SANJAY KHANNA Vs. DISCOVERY COMMUNICATIONS INDIA	November 1, 2002
SANJAY KUMAR Vs. STATE	August 16, 2002
SANJEEV GUPTA Vs. UNION OF INDIA	April 23, 2002
SANJEEV KUMAR Vs. COMMISSIONER OF POLICE	January 24, 2002
SANJEEV R APTE Vs. GOVT OF NCT OF DELHI	August 5, 2002
SANJEEV SARIN Vs. RITA WADHWA	December 17, 2002
SANJIV LOCHAN GUPTA Vs. GOVT OF NCT OF DELHI	March 16, 2002
SANJIV MAHAJAN Vs. UNION OF INDIA	September 25, 2002
SANTA DEVI Vs. STATE	August 12, 2002
SANTOSH CHAUDHARY Vs. TARA DEVI	May 1, 2002
SANTOSH DAYAL Vs. STATE	October 4, 2002
SANTOSH MEHRA Vs. MALIK SINGH SAHNI	September 27, 2002
SANYUCT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY	September 27, 2002
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY	March 5, 2002
SANYUKT NIRMATA Vs. UNION OF INDIA	February 26, 2002
SARANJEET SINGH LIKHARE Vs. UNION OF INDIA	March 1, 2002
SARASWATI DEVI Vs. WEALTH TAX OFFICER	May 15, 2002
SARASWATI DEVI Vs. DELHI ADMINISTRATION	August 9, 2002
SARBATI DEVI Vs. OM PRAKASH	February 18, 2002
SAREKH CHAND JAIN Vs. UNION OF INDIA	August 29, 2002
SARIKA SAXENA Vs. STATE	May 3, 2002
SARITA JAIN Vs. COMMISSIONER OF INCOME TAX	December 13, 2002
SARJEET SINGH Vs. COMMISSIONER OF POLICE	April 2, 2002
SARLA KAUSHIK Vs. JAGJIT SINGH RATHOR	March 22, 2002
SARMON PRIVATE LIMITED Vs. CHEMI NOVA INDUSTRIES PRIVATE LIMITED	March 5, 2002
SAROJ ANAND Vs. HANUMAN MANDIR MIDDLE	March 6, 2002
SAROJ DEVI Vs. RAMESHWAR	April 23, 2002
SAROJ LATA Vs. MUNICIPAL CORPORATION OF DELHI	May 2, 2002
SARUP SINGH Vs. UNION OF INDIA	February 8, 2002
SARUP SINGH Vs. UNION OF INDIA	January 24, 2002
SASKEN COMMUNICATION TECHNOLOGIES LIMITED Vs. PRIME TELESYSTEMS LIMITED	August 6, 2002
SATBIR SINGH Vs. LT GOVERNOR	September 18, 2002
SATBIR SINGH Vs. S C BUGG	July 23, 2002
SATISH CHANDER Vs. DELHI TRANSPORT CORPORATION	May 14, 2002
SATISH CHANDER DHAWAN Vs. CHAIRMAN CUM MANAGING DIRECTOR UNITED INDIA INSURANCE COMPANY	April 11, 2002
SATISH VERMA Vs. DVB	July 11, 2002
SATYA PRAKASH Vs. UNION OF INDIA	September 10, 2002
SATYA PRAKASH Vs. UNION OF INDIA	September 13, 2002
SATYA PRAKASH BAGLA Vs. SPRINT SERVICES PRIVATE LIMITED	January 11, 2002
SATYABIR SINGH Vs. DELHI TRANSPORT CORPORATION	March 11, 2002
SATYADEEN ALIAS RAM SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	November 13, 2002
SATYAWATI Vs. UNION OF INDIA	May 10, 2002
SATYAWATI SHARMA Vs. UNION OF INDIA	August 27, 2002
SAVITA SINGH Vs. UNION OF INDIA	August 8, 2002
SAWAN PARK RESIDENTS ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI	August 19, 2002
SAWAN SANITARY AND IRON STORE Vs. UNION OF INDIA	November 28, 2002
SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA	July 8, 2002
SAYED ABU ALA Vs. UNION OF INDIA	April 23, 2002
SCJ PLASTIC LIMITED Vs. SALES TAX OFFICER	April 30, 2002
SCT SARKAR J C Vs. UNION OF INDIA	May 18, 2002
SEA HAWK CARGO CARRIERS PRIVATE LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	December 5, 2002
SECRETARY GOVERNMENT OF INDIA Vs. R S SISODIA	September 30, 2002
SEEMA ARYA AND ORS. AND NET RAM Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD	July 23, 2002
SEEMA CHAUDHARY Vs. UNION OF INDIA	July 12, 2002
SEIKO CABLES OF INDIA Vs. HATTORI SEIKO COMPANY LIMITED	January 25, 2002
SEKAR BALASUNDERAM Vs. ELECTION COMMISSION OF INDIA	February 20, 2002
SEPOY BIJENDER SINGH Vs. UNION OF INDIA	September 17, 2002
SEPOY LAKHBIR SINGH Vs. UNION OF INDIA	April 3, 2002
SERENE INDUSTRIES LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	April 24, 2002
SETH MADAN LAL MODI Vs. COMMISSIONER OF INCOME TAX	November 22, 2002
SETHI CONSTRUCTION COMPANY Vs. CHAIRMAN AND MANAGING DIRECTOR NTPC	July 9, 2002
SEWA SONS BUILDERS Vs. UNION OF INDIA	February 6, 2002
SH. G.R. NIGAM Vs. GOVT. OF N.C.T. OF DELHI AND ORS.	September 17, 2002
SH. SACHIDANAND SHARMA S/O. SH. GIRDHARI LAL SHARMA Vs. SH. P.K. JAIN AND ORS., PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. 1, TIS HAZARI COURTS, DELHI	August 6, 2002
SH. SATINDER NATH KAUL Vs. DEPUTY DIRECTOR (COMMERCIAL) DDA AND ORS.	July 25, 2002
SHADOW COMMINICATIONS Vs. PRINCE GUTKA LIMITED	November 20, 2002
SHAHABUDDIN Vs. JAWAHARLAL NEHRU UNIVERSITY	May 22, 2002
SHAHADEVA SINGH Vs. J N L SRIVASTAVA	August 9, 2002
SHAILENDRA TIWARI Vs. MEENAKSHI ANHAL	July 19, 2002
SHAKIL AHMED PAPPU Vs. STATE	February 18, 2002
SHAKTI SINGH Vs. UNION OF INDIA	September 17, 2002
SHAKUN DUGGAL Vs. SHAKUN AND COMPANY	July 8, 2002
SHAKUNTLA BHATLA Vs. UNION OF INDIA	May 13, 2002
SHAKUNTLA GUPTA Vs. REGISTRAR OF CO OPERATIVE SOCIETY	August 12, 2002
SHAM NARAIN Vs. SUMITRA DEVI	July 23, 2002
SHAM NARAIN Vs. SUMITRA DEVI	August 9, 2002
SHANKAR Vs. UNION OF INDIA	July 16, 2002
SHANKAR KUMAR MISHRA Vs. NATIONAL CAPITAL TERRITORY OF DELHI	July 18, 2002
SHANKER SHARMA Vs. DIRECTOR OF ENFORCEMENT	January 9, 2002
SHANTI DEVI Vs. STATE	March 14, 2002
SHANTI PRASAD JAIN Vs. ASHA RAM	December 12, 2002
SHARAD VATS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	November 1, 2002
SHARDA DHIR Vs. ASHOK KUMAR MAKHIJA	July 9, 2002
SHARDA SUGAR AND INDUSTRIES LIMITED Vs. UNION OF INDIA	September 21, 2002
SHARMA ENTERPRISES Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED	December 4, 2002
SHASHI SEHGAL Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT	January 29, 2002
SHEELA WANTI Vs. KULDEEP SINGH	August 20, 2002
SHEKHAR SINGH Vs. N K WAHI	August 7, 2002
SHELENDER KUMAR CHOWDHURY Vs. UNION OF INDIA	May 31, 2002
SHEOJI RAM AND ORS. Vs. UNION OF INDIA (UOI)	July 19, 2002
SHERVANI SUGAR SYNDICATE LIMITED Vs. UNION OF INDIA	August 6, 2002
SHIV DHAN SINGH Vs. UNION OF INDIA	July 19, 2002
SHIV KUMAR Vs. STATE	August 20, 2002
SHIV KUMAR Vs. STATE	April 8, 2002
SHIV KUMAR AND ANR. Vs. STATE	June 2, 2002
SHIV KUMAR AND ANR. Vs. STATE	February 6, 2002
SHIV KUMAR SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	September 26, 2002
SHIV NARAIN Vs. DELHI DEVELOPMENT AUTHORITY	September 17, 2002
SHIV RAJ SINGH Vs. UNION OF INDIA	May 31, 2002
SHIV SHANKAR Vs. ASHOK PAHAVA	May 16, 2002
SHIV SHANKAR RUSTOGI Vs. UMA SHANKAR SHARMA	March 22, 2002
SHIVA KANT JHA AZADI BACHAO ANDOLAN Vs. UNION OF INDIA	May 31, 2002
SHIVANI SEDANAND Vs. STATE	March 4, 2002
SHOES EAST LIMITED Vs. JAINENDER JAIN	August 9, 2002
SHRADHA NATH Vs. MANU NATH	February 21, 2002
SHREYANS INDUSTRIES LTD. Vs. HUKUM CHAND	May 14, 2002
SHRI AMAR NATH UTHRA Vs. UNION OF INDIA (UOI) AND ANR.	October 25, 2002
SHRI AVTAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.	January 2, 2002
SHRI BHUPINDER TANDON S/O LATE SH. R.P. TANDON, KAROL BAGH, NEW DELHI AND SMT. LALITA TANDON W/O SH. BHUPINDER TANDON, KAROL BAGH, NEW DELHI Vs. SHRI VIKAS MANGLA PROP OF VIKAS TRADING COMPANY, SHAHDARA, DELHI	December 7, 2002
SHRI BRAHM SINGH AND ORS. Vs. SHRI K.P. SINGH AND ORS.	September 4, 2002
SHRI DAVID JOHNSON Vs. GIVO LTD.	October 25, 2002
SHRI L.K. CHAWLA AND PREM PAT RAI Vs. DELHI DEVELOPMENT AUTHORITY	September 17, 2002
SHRI PRAMESH, S/O S. LAKHAN SINGH Vs. THE DIRECTORATE OF EDUCATION, NATIONAL CAPITAL TERRITORY OF DELHI, THROUGH ITS DIRECTOR,	September 23, 2002
SHRI RAJINDERBIR SINGH, S/O SH. AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,	March 21, 2002
SHRI RANDHIR SINGH Vs. DELHI TRANSPORT CORPORATION AND ANR.	November 3, 2002
SHRI RAVINDER KUMAR Vs. LT. GOVERNOR OF DELHI AND ANR.	November 4, 2002
SHRI ROSHAN LAL Vs. SHRI RAM NATH GARG	May 20, 2002
SHRI SATBIR SINGH, S/O LATE AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,	March 21, 2002
SHRI SUKHBIR SINGH, S/O LATE AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,	March 21, 2002
SHRI TRILOKI NATH, S/O LATE SHRI RAI SINGH Vs. THE DELHI POWER COMPANY LIMITED, THROUGH ITS MANAGING DIRECTOR AND DELHI VIDYUT BOARD EMPLOYEES TERMINAL FUND 2002	October 9, 2002
SHRI VIJAY KUMAR SHARMA Vs. STATE (THROUGH COMMISSIONER OF POLICE) AND ORS.	August 16, 2002
SHRI VIRUMAL PARVEEN KUMAR Vs. GOKAL CHAND HARI CHAND	September 27, 2002
SHUKLA P PA Vs. UNION OF INDIA	September 30, 2002
SHYAM KISHOR AND ORS. Vs. ROOP SAREE KENDRA	September 27, 2002
SHYAM KISHORE AND ANR. Vs. MUNICIPAL CORPORATION OF DELHI	May 6, 2002
SHYAM KISHORE AND ANR. Vs. MUNICIPAL CORPORATION OF DELHI	June 5, 2002
SHYAM LAL Vs. UNION OF INDIA (UOI) AND ANR.	April 18, 2002
SHYAM LAL Vs. UNION OF INDIA	November 14, 2002
SHYAM LAL Vs. UNION OF INDIA	April 15, 2002
SHYAM LAL Vs. UNION OF INDIA	July 31, 2002
SHYAM SUNDER Vs. UNION OF INDIA	May 10, 2002
SHYAM SWARUP SHARMA Vs. CANARA BANK	July 12, 2002
SIDHARATH VASHISTH MANU SHARMA Vs. STATE	March 20, 2002
SIDHARTH CHAUDHARY Vs. UNIVERSITY OF DELHI	October 29, 2002
SIDHIR CHOPRA Vs. RAJINDER NATH CHOPRA	November 8, 2002
SIGNALMAN BHAGWAN Vs. UNION OF INDIA	November 15, 2002
SIKHA PROPERTIES PRIVATE LIMITED Vs. S D ADLAKHA TRUST	November 15, 2002
SIMRAT KATYAL Vs. VIRENDER KATYAL	February 4, 2002
SIND KNITWEARS P LTD Vs. COMMISSIONER OF INCOME TAX	August 16, 2002
SIPRA CHATTERJEE Vs. UNION OF INDIA	August 5, 2002
SITA HOLIDAY RESORTS LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX	September 11, 2002
SMITHKLINE BEECHAM Vs. PRAKASH SETIA	March 8, 2002
SMITHKLINE BEECHAM CONSUMER HEALTHCARE GMBH Vs. G D RATHORE	January 16, 2002
SMT ALKA AGGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX	December 31, 2002
SMT. CHANCHAL DEVI KAPOOR Vs. NEW DELHI MUNICIPAL COMMITTEE	July 25, 2002
SMT. HARCHARAN KAUR, WIFE OF SHRI AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,	March 21, 2002
SMT. JASWINDER KAUR, DAUGHTER OF SHRI AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI),THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,	March 21, 2002
SMT. KRISHNA Vs. UNION OF INDIA (UOI) AND ANR.	January 9, 2002
SMT. NISHA RANI AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.	November 1, 2002
SMT. SHIV DEVI Vs. UNION OF INDIA (UOI) AND ORS.	February 8, 2002
SNE INDIA PRIVATE LIMITED Vs. COIMMISSIONER OF SALES TAX	July 12, 2002
SNEH LATA MATHUR Vs. BRIJ RAJ BAHADUR	November 11, 2002
SOBHA RAM Vs. UNION OF INDIA	July 26, 2002
SOCIAL JURIST Vs. MUNICIPAL CORPORATION OF DELHI	August 2, 2002
SOCIAL JURIST Vs. GOVERNMENT OF NCT OF DELHI	November 15, 2002
SOCIAL JURIST A LAWYEARS GROUP Vs. UNION OF INDIA	August 13, 2002
SOCIAL JURIST A LAWYERS GROUP Vs. UNION OF INDIA	October 31, 2002
SOCIAL JURIST A LAWYERS GROUP Vs. GOVERNMENT OF NCT	July 26, 2002
SOFTLINE MEDIA LIMITED Vs. DELHI TRANSPORT CORPORATION	January 25, 2002
SOHAN LAL Vs. UNION OF INDIA	November 15, 2002
SOHAN LAL KASHYAP Vs. DELHI STATE	March 8, 2002
SOHAN LALL HARDWARI LALL Vs. MUNICIPAL CORPORATION OF DELHI	September 26, 2002
SOHAN SINGH ANAND Vs. STATE BANK OF PATIALA	November 29, 2002
SOM NATH MANOCH Vs. DELHI DEVELOPMENT AUTHORITY	November 13, 2002
SOMNATH SAHU Vs. HINDUSTAN DOOR OLIVER LIMITED	April 23, 2002
SONIK INDUSTRIES Vs. AMARJEET SINGH	November 29, 2002
SONU K OIL DEPOT Vs. FINANCIAL COMMISSIONER	August 7, 2002
SONU NEERAJ RANI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 4, 2002
SONU UPADHYAY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 9, 2002
SPICE CORPORATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 14, 2002
SRF FINANCE LIMITED Vs. PRAKASH INDUSTRIES LIMITED	July 31, 2002
STANDARD CHARTERED BANK Vs. JAIN STUDIO LIMITED	October 9, 2002
STANDARD PHARMACEUTICALS LIMITED Vs. GYAN CHAND JAIN	January 30, 2002
STANDERD CHARTERED BANK Vs. RAVI BHANDARI	May 14, 2002
STANDERD CHARTERED BANK Vs. R VINAY KUMAR BHASIN	May 14, 2002
STATE Vs. SUNIL PURI	October 11, 2002
STATE BANK OF INDIA Vs. UNITED COMMERCIAL BANK LIMITED	August 6, 2002
STATE BANK OF INDIA Vs. J R SURMA	September 4, 2002
STATE BANK OF INDIA Vs. PRESIDING OFFICERS CENTRAL GOVERNMENT INDUSTRIES TRIBUNAL	September 4, 2002
STATE BANK OF INDIA Vs. STATE	February 19, 2002
STATE BANK OF INDIA Vs. AIRPORT AUTHORITY OF INDIA	January 22, 2002
STATE BANK OF PATIALA Vs. ANANT RAJ AGENCIES PROPERTIES	May 3, 2002
STATE GOVT OF DELHI Vs. RAJBIR SINGH	April 17, 2002
STATE OF GUJARAT Vs. R S YADAV	February 21, 2002
STATE OF RAJASTHAN Vs. SAW TEJ SINGH BAHADUR OF ALWAR	January 10, 2002
STATEBANKOF PATIALA Vs. BANK FOR FOREIGN ECONOMIC AFFAIRS OF USSR	November 9, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. COLET STEELS PRIVATE LIMITED	April 11, 2002
STEEL CITY BEVERAGES PRIVATE LIMITED Vs. UNION OF INDIA	March 1, 2002
STEEL KUMAR VIJAY Vs. NEW DELHI MUNICIPAL COUNCIL	September 24, 2002
STERLITE INDUSTRIES INDIA LIMITED Vs. UNION OF INDIA	May 31, 2002
STUDENTS ISLAMIC MOVEMENT OF INDIA Vs. UNION OF INDIA	August 6, 2002
SUBHASH CHAND Vs. P K JAIN	August 6, 2002
SUBHASH CHAND CHAUHAN Vs. STATE	July 15, 2002
SUBHASH CHAND VINAYAKA Vs. ALL INDIA SHWETAMBAR STHAKWASI JAIN	December 16, 2002
SUBHASH KAPOOR Vs. COMMISSIONER OF WEALTH TAX	May 20, 2002
SUBRAMANIAM SWAMY Vs. UNION OF INDIA	May 31, 2002
SUCHETA SINGH Vs. WEALTH TAX OFFICER	September 4, 2002
SUDESH Vs. AMITABH BHOLA	November 27, 2002
SUDESH KUMAR Vs. STATE OF DELHI	May 8, 2002
SUDESH KUMAR CONSTABLE Vs. UNION OF INDIA	October 11, 2002
SUDHA BEDI Vs. UNION OF INDIA	May 18, 2002
SUDHANSHU OJHA Vs. DIRECTORATE GENERAL CRPF	September 21, 2002
SUDHIR CHONA Vs. SHAHNAZ HUSAIN	March 13, 2002
SUDHIR GOEL Vs. S P SABARWAL	March 22, 2002
SUDHIR GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION	August 19, 2002
SUGAN CHAND GUPTA Vs. NCT OF DELHI	August 23, 2002
SUHAIB ILYASI Vs. UNION OF INDIA	August 19, 2002
SUHAS V PUROHIT REAR ADMIRAL Vs. UNION OF INDIA	September 27, 2002
SUJEET Vs. STATE OF DELHI	January 24, 2002
SUKARMA KHER Vs. NAGIN CHANDER	April 2, 2002
SUKERMA RANI KAPOOR Vs. OM PRAKASH KAPOOR	January 18, 2002
SUKHBIR KAUR Vs. UNION OF INDIA	April 30, 2002
SUKHBIR SINGH Vs. STATE	April 12, 2002
SUKHDEV CHAND Vs. UNION OF INDIA	May 16, 2002
SUKHDEV SINGH Vs. STATE	April 24, 2002
SUKHVINDER SINGH Vs. UNION OF INDIA	September 11, 2002
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY	March 19, 2002
SUMAN KHANNA Vs. BHARAT HOTEL AND RESTAURANTS	January 25, 2002
SUMER SINGH Vs. UNION OF INDIA	April 11, 2002
SUMER SINGH Vs. UNION OF INDIA	November 13, 2002
SUMITRA DEVI Vs. RAJ RANI SEHDEV	May 30, 2002
SUNDER KUKREJA Vs. MOHAN LAL KUKREJA	May 30, 2002
SUNIL AGARWAL Vs. ASSTT. COMMISSIONER OF INCOME TAX	May 31, 2002
SUNIL AGGARWAL Vs. COMMISSIONER OF POLICE	January 25, 2002
SUNIL DUTT Vs. STAFF SELECTION COMMISSION	February 7, 2002
SUNIL KUMAR Vs. AAKAR	May 21, 2002
SUNIL KUMAR Vs. UNION OF INDIA	August 19, 2002
SUNIL SRIVASTAVA Vs. ASHOK KALRA	September 25, 2002
SUNITA Vs. STATE	April 11, 2002
SUNNY UPPAL Vs. APPROPRIATE AUTHORITY INCOME TAX DEPTT	November 29, 2002
SUPER FASHION Vs. UNION OF INDIA	November 20, 2002
SUPER RESTAURANT PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	August 5, 2002
SUPERCOM INDIA LIMITED Vs. DIRECTOR GENERAL FOREIGN TRADE MINISTRY OF COMMERCE	October 24, 2002
SUPERIOR INVESTMENT (I) LTD. (M/S.) Vs. STATE BANK OF HYDERABAD	September 17, 2002
SUPERIOR STEEL PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI I	July 26, 2002
SUPREME COURT YOUNG ADVOCATES FORUM Vs. UNION OF INDIA	May 31, 2002
SUPRIYA DIWAN Vs. SUB DIVISIONAL MAGISTRATE	September 10, 2002
SURAJ ARORA Vs. DELHI DEVELOPMENT AUTHORITY	September 27, 2002
SURAJ PAL SINGH Vs. P O LABOUR COURT NO 111	May 29, 2002
SURENDER KUMAR Vs. UNION OF INDIA	September 20, 2002
SURENDER KUMAR SINGHAL Vs. MUNICIPAL CORPORATION OF DELHI	December 3, 2002
SURENDER SINGH Vs. UNION OF INDIA	November 13, 2002
SURESH JINDAL Vs. COMMISSIONER OF WEALTH TAX DELHI V	August 1, 2002
SURESH KHULLAR Vs. VIJAY KHULLAR	April 22, 2002
SURESH KUMAR Vs. P O LABOUR COURT NO III DELHI	September 11, 2002
SURESH KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY	February 6, 2002
SURESH RAINA Vs. NATIONAL FERTILIZERS LIMITED	October 29, 2002
SURESH SINGH Vs. UNION OF INDIA	November 13, 2002
SURINDER BHUSHAN GUPTA Vs. MANAGER TELEPHONE NIGAM LIMITED	April 10, 2002
SURINDER KAIRAM Vs. STATE	August 23, 2002
SURINDER KUMAR SOOD Vs. DELHI DEVELOPMENT AUTHORITY	September 9, 2002
SURINDER SINGH SIHAG Vs. UNION OF INDIA	September 11, 2002
SURVI PROJECTS Vs. VEDA RESEARCH LAB PRIVATE LIMITED	December 12, 2002
SUSHILA AGGARWAL Vs. UNION OF INDIA	May 31, 2002
SUSHILA VERMA Vs. UNION OF INDIA	July 29, 2002
SUSHMA DEVI Vs. RAJINDER KUMAR	January 24, 2002
SUSHMA KOHLI ALIAS SATYA DEVI Vs. SHYAM SUNDER KOHLI	August 14, 2002
SUTINDER LAL Vs. DVB	September 10, 2002
SVAM SOFT WARE LIMITED Vs. POINT TO POINT COURIERS	April 22, 2002
SWARAN DHAWAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	August 9, 2002
SWARAN KANTA SETH Vs. VIJAY AGGARWAL	October 25, 2002
SWARANPAL SINGH LAMBA Vs. DIRECTOR GENERAL OF CIVIL AVIATION	May 10, 2002
SYNBIOTICS LIMITED Vs. UNION OF INDIA	October 4, 2002
T S OBEROI Vs. UNION OF INDIA	May 30, 2002
T T LIMITED Vs. SONALI BANK	August 5, 2002
TAILOR BABU LAL Vs. UNION OF INDIA	August 9, 2002
TALAGANG COOP G H SOCY LIMITED Vs. FINANCIAL COMMR	July 22, 2002
TALAGANG COOPERATIVE G H SOCIETY LIMITED Vs. FINANCE COMMISSIONER	July 15, 2002
TANWAR MARKETING SERVICES Vs. ZENITH RUBBER LIMITED	January 25, 2002
TANWIR ALAM Vs. UNION OF INDIA	September 13, 2002
TAPASH KUMAR MAZUMDAR Vs. SUMIT USHA MARTIN FINANCE LIMITED	July 30, 2002
TARA CHAND Vs. GOVT OF NCT OF DELHI	July 31, 2002
TARA CHAND Vs. UNION OF INDIA	August 27, 2002
TARA V GANJU Vs. BASANT AND COMPANY	April 26, 2002
TARA V GANJU Vs. BASANT AND CO	March 18, 2002
TARIQ IFTIKHAR Vs. CHARANJIT LAL	February 28, 2002
TAX PAYERS WELFARE ASSOCIATION Vs. GOVT OF NCT OF DELHI	February 11, 2002
TCI SHIPPING Vs. UNION OF INDIA	July 10, 2002
TECHNOLOGY COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. PRESIDING OFFICER DELHI COOPERATIVE TRIBUNAL	August 1, 2002
TEJ PAL SINGH Vs. DIRECTOR GURDWARA ELECTIONS GOVERNMENT OF NCT OF DELHI	May 31, 2002
TEJ PRATAP SINGH Vs. UNION OF INDIA	December 10, 2002
TEJENDER KUMAR DUA Vs. UNION OF INDIA	August 1, 2002
TEJINDER CHARAN SAXENA Vs. PUNJAB NATIONAL BANK	August 28, 2002
TEJPAL SINGH Vs. STATE	June 2, 2002
TEJPAL SINGH Vs. STATE	February 6, 2002
TEK CHAND Vs. UNION OF INDIA	July 3, 2002
TEK CHAND Vs. UNION OF INDIA	January 7, 2002
TEK CHAND Vs. UNION OF INDIA	March 7, 2002
TEKCHAND PRITAMDAS BIJLANI THR LRS Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 15, 2002
TELE TUBE ELECTRONICS LIMITED Vs. DELHI SALES TAX APPELLATE TRIBUNAL	November 13, 2002
TELEMATS INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 17, 2002
TELEMECANIQUE AND CONTROLS INDIA LIMITED Vs. LA TELEMECANIQUE ELECTRIQUE SA	March 6, 2002
THAKUR SINGH Vs. UNION OF INDIA	April 17, 2002
THAN SINGH Vs. UNION OF INDIA	September 19, 2002
THE COMMISSIONER OF INCOME TAX, DELHI - II, NEW DELHI Vs. LATE SHRI SOHAN LAL THROUGH LEGAL HEIRS	May 28, 2002
THE INDIAN PERFORMING RIGHT SECRET LTD. Vs. MR. GAUTAM RADIA AND ANR.	June 14, 2002
THE INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. NANU ENTERPRISES AND ANR.	January 18, 2002
THE INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. INTERNATIONAL AMUSEMENT LIMITED AND ANR.	March 6, 2002
THE INSTALLMENT SUPPLY LTD. Vs. BELLARY STEELS AND ALLOYS LTD.	August 29, 2002
THE JAIN SHIKSHA SAMITI (SOUTH) REGD. Vs. DIRECTOR OF EDUCATION (SOUTH) AND SMT. RAJ RANI GUPTA	August 10, 2002
THE MOTOR AND GENERAL FINANCE LIMITED Vs. DURGA BUILDERS PRIVATE LTD.	December 20, 2002
THORU RAM Vs. UNION OF INDIA	September 27, 2002
THYSSEN STAHLUNION GMBH Vs. STEEL AUTHORITY OF INDIA	January 10, 2002
TILAK UPBHOKTA SAHKARI STORE LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES	July 25, 2002
TIME WARNER ENTERTAINMENT COMPANY L P Vs. A K DAS	December 20, 2002
TIN BOX COMPANY Vs. INDERJIT SINGH	January 28, 2002
TIPCO INDUSTRIES LIMITED Vs. COMMISSIONER MUNUICIPAL CORPORATION OF DELHI	May 24, 2002
TIRATH RAM AHUJA PRIVATE LIMITED Vs. DELHI ADMINISTRATION	May 31, 2002
TIRATH RAM AHUJA PRIVATE LIMITED Vs. INDIRA GANDHI NATIONAL CENTRA FOR ARTS TRUST	October 11, 2002
TRADE CONNECTION Vs. INTERNATIONAL BUILDING PRODUCTS PRIVATE LIMITED	January 8, 2002
TRANS WORLD FINANCE AND REAL ESTATE CO PRIVATE LIMITED Vs. UNION OF INDIA	April 15, 2002
TRAPTA SHARMA Vs. COMMISSIONER OF CUSTOMS	May 16, 2002
TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED Vs. MANJULA TRADERS	April 17, 2002
TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED Vs. AURO INDUSTRIES LIMITED	April 15, 2002
TRILOCHAN SINGH JOHAR Vs. STATE	April 24, 2002
TRILOK CHAND MITTAL Vs. DELHI DEVELOPMENT AUTHORITY	October 24, 2002
TRILOK SINGH SAWHNEY Vs. DELHI DEVELOPMENT AUTHORITY	August 5, 2002
TRILOKI NATH Vs. DELHI POWER COMPANY LIMITED	September 10, 2002
TRIPTA SHARMA Vs. COMMISSIONER OF CUSTOMS	May 15, 2002
TROPEX PROMOTION AND TRADINGS LTD Vs. COMMISSIONER OF INCOME TAX	January 15, 2002
TUNCAY ALANKUS Vs. CENTRAL BUREAU OF INVESTIGATION	May 30, 2002
TWINKLE INDUSTRIES Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM	November 22, 2002
U C GAS ENGINEERING LIMITED Vs. STATE BANK OF MYSORE	December 5, 2002
U K PAINTS INDUSTRIES Vs. UNION OF INDIA	March 1, 2002
U P SAMAJ CO OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI COOPERATIVE TRIBUNAL	July 17, 2002
U.S. SITANI Vs. UNION OF INDIA (UOI)	January 8, 2002
UDHHA LAL MEENA Vs. UNION OF INDIA	April 11, 2002
UDIT SEHGAL Vs. UNIVERSITY OF DELHI	November 11, 2002
UDYOG SAHAYAK Vs. KIRAN PAL	August 16, 2002
UEE ELECTRICAL ENGINEERS PVT. Vs. DELHI DEVELOPMENT AUTHORITY	September 9, 2002
UEE ELECTRICAL ENGINEERS PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY	July 12, 2002
UJJAGAR SINGH Vs. IQBAL KAUR	March 22, 2002
UMA EDUCATION SOCIETY Vs. GOVT OF NCT OF DELHI	October 23, 2002
UNIMODE OVERSEAS LIMITED Vs. J AND K CARGO MOVERS PRIVATE LIMITED	April 19, 2002
UNION OF INDIA Vs. SEWAK RAM	April 18, 2002
UNION OF INDIA Vs. F C JAIN	April 18, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	May 3, 2002
UNION OF INDIA Vs. RAJENDER SINGH	May 18, 2002
UNION OF INDIA Vs. LEKH RAJ	May 18, 2002
UNION OF INDIA Vs. AMITA SOOD	May 14, 2002
UNION OF INDIA Vs. J P VERMA	May 14, 2002
UNION OF INDIA Vs. TEJVIR SINGH	May 28, 2002
UNION OF INDIA Vs. SOHAN SINGH NEGI	July 11, 2002
UNION OF INDIA Vs. N S RAVI	May 31, 2002
UNION OF INDIA Vs. GANESH BAHADUR	May 31, 2002
UNION OF INDIA Vs. SURESH KUMAR SHARMA	May 31, 2002
UNION OF INDIA Vs. O P BANSAL	July 31, 2002
UNION OF INDIA Vs. HUKUM CHAND	July 25, 2002
UNION OF INDIA Vs. HARI RAM SHUKLA	July 25, 2002
UNION OF INDIA Vs. MODI SALES	July 26, 2002
UNION OF INDIA Vs. J R C GRID ENGINEERS PRIVATE LIMITED	July 26, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	July 23, 2002
UNION OF INDIA Vs. SCIENTISTS ASSOCIATION OF THE MINISTRY OF ENVIRONMENT AND FORESTS	March 22, 2002
UNION OF INDIA Vs. STUDENTS ISLAMIC MOVEMENT OF INDIA	March 26, 2002
UNION OF INDIA Vs. R S MAKKAR	March 22, 2002
UNION OF INDIA Vs. MAHESH CHAND	April 11, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 12, 2002
UNION OF INDIA Vs. SUKHBIR SARAN AGARWAL	March 16, 2002
UNION OF INDIA Vs. K P SINGH	March 8, 2002
UNION OF INDIA Vs. CENTRAL DISTILLARY AND BREWERIES LIMITED	March 15, 2002
UNION OF INDIA Vs. PEECO HYDRAULIC PRIVATE LIMITED	January 11, 2002
UNION OF INDIA Vs. DEO NARAIN	January 30, 2002
UNION OF INDIA Vs. SAVITRI DEVI MEHTA	January 25, 2002
UNION OF INDIA Vs. GURDEEP SINGH	February 14, 2002
UNION OF INDIA Vs. GANESH UPADHYAYA	February 11, 2002
UNION OF INDIA Vs. O P SHARMA	February 11, 2002
UNION OF INDIA Vs. POLO SINGH AND CO	February 20, 2002
UNION OF INDIA Vs. J S ARORA	January 30, 2002
UNION OF INDIA Vs. TARIFA	January 31, 2002
UNION OF INDIA Vs. AVIMANYU PANDA	November 13, 2002
UNION OF INDIA Vs. TEK RAM	November 14, 2002
UNION OF INDIA Vs. U P UPDHIKTA SEHKARI SANGH LIMITED	December 5, 2002
UNION OF INDIA Vs. G L MADAN	December 2, 2002
UNION OF INDIA Vs. KRISHAN PAL	December 2, 2002
UNION OF INDIA Vs. D K SINHA	August 19, 2002
UNION OF INDIA Vs. BADRI PRASAD	August 13, 2002
UNION OF INDIA Vs. SANT SINGH	August 13, 2002
UNION OF INDIA Vs. S K MANDAL	August 13, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATION TRIBUNAL	August 8, 2002
UNION OF INDIA Vs. HAKAM CHAND AND CO	August 29, 2002
UNION OF INDIA Vs. J P SHARMA	August 28, 2002
UNION OF INDIA Vs. MADAN LAL GAUTAM	August 23, 2002
UNION OF INDIA Vs. KULWANT SINGH	August 19, 2002
UNION OF INDIA Vs. KULWANT RAI GUPTA	August 29, 2002
UNION OF INDIA Vs. SUSHMA KATYAL	August 29, 2002
UNION OF INDIA Vs. JASVEER SINGH	August 29, 2002
UNION OF INDIA Vs. P D SHARMA	September 9, 2002
UNION OF INDIA Vs. R C KOHLI	September 19, 2002
UNION OF INDIA Vs. CHANDER SINGH	September 19, 2002
UNION OF INDIA Vs. S K PANDEY	September 19, 2002
UNION OF INDIA Vs. S K CHOPRA	September 17, 2002
UNION OF INDIA Vs. PARSHADI	September 26, 2002
UNION OF INDIA Vs. RAJESH KUMAR PRADEEP KUMAR	September 25, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	September 25, 2002
UNION OF INDIA Vs. J R CHOBEDAR	September 23, 2002
UNION OF INDIA Vs. KISAN SAHAKARI CHINI MILLS LIMITED	September 24, 2002
UNION OF INDIA Vs. CHET RAM	September 30, 2002
UNION OF INDIA Vs. PARMESHRI DASS & SONS & ANR.	November 15, 2002
UNION OF INDIA Vs. AMARAVATI DEVI & ORS.	September 24, 2002
UNION OF INDIA Vs. JASVEER SINGH	August 28, 2002
UNION OF INDIA Vs. S. KUMAR	August 13, 2002
UNION OF INDIA (UOI) Vs. PEECO HYDRAULIC PVT. LTD.	November 1, 2002
UNION OF INDIA (UOI) Vs. RAJIV GUPTA AND ORS. AND SMT. PRAMOD GUPTA (DEAD) THROUGH L.RS. AND ORS.	October 5, 2002
UNION OF INDIA (UOI) AND ANR. Vs. NIRMALA JAIN	August 5, 2002
UNION OF INDIA (UOI) AND ANR. Vs. NIRMALA JAIN	May 8, 2002
UNIPLAS INDIA LIMITED Vs. STATE	April 3, 2002
UNITED ELECTRICALS COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 10, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DIN DAYAL	August 29, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUREKHA BAKSHI	August 13, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHINDER KAUR	July 15, 2002
UNIVERSITY GRANTS COMMISSION Vs. DINANATH	August 8, 2002
UNIVERSITY OF DELHI Vs. K N PANDEY	September 25, 2002
UNIVERSITY OF DELHI Vs. NEELAM GAUR	May 2, 2002
UNIVERSITY OF DELHI Vs. SHIV KUMAR SHARMA	February 1, 2002
UNIVERSITY OF DELHI Vs. KARAN AHUJA	January 16, 2002
UOI THRU G M WESTERN RAILWAY Vs. SANJAY KUMAR JAIN	December 4, 2002
URMILA DEVI JAIN Vs. SHOREY LAL	April 8, 2002
USHA Vs. UNION OF INDIA	October 11, 2002
USHA INTERNATIONAL Vs. USHA TELEVISION LIMITED	March 19, 2002
USHA SACHDEVA Vs. UNION OF INDIA	September 9, 2002
USHA WIRE NETTING FACTORY LIMITED Vs. RAM KISHAN YADAV	February 5, 2002
USHAMIL PRIVATE LIMITED Vs. GIMPLEX LIMITED	March 15, 2002
UTTAM PRAKASH BANSAL Vs. LIC OF INDIA	September 19, 2002
UTTAM SINGH DUGGAL AND SONS Vs. UNION OF INDIA	March 21, 2002
UZMA KHANAM Vs. INDIAN OIL CORPORATION LIMITED	July 22, 2002
V ABDUL MAJIB Vs. UNION OF INDIA	March 19, 2002
V J A FLYNN Vs. UNION OF INDIA	November 26, 2002
V K ANAND Vs. UNION OF INDIA	August 8, 2002
V K DEWAN AND CO Vs. DELHI JAL BOARD	August 16, 2002
V K DEWAN AND CO Vs. DELHI DEVELOPMENT AUTHORITY	February 6, 2002
V K GUPTA Vs. UNION OF INDIA	April 5, 2002
V K JAIN Vs. JAY ENGG WORKS LIMITED	September 13, 2002
V K MITTAL Vs. ASSISTANT COLLECTOR GRADE I DDA	December 11, 2002
V K SODHI Vs. LT GOVERNOR	May 18, 2002
V K TOURS AND TRANSPORT Vs. UNION OF INDIA	September 11, 2002
V K VORA Vs. K K AHUJA	October 10, 2002
V N SETHI Vs. STATE	February 20, 2002
V N SHASTRI Vs. RAM K R SHARMA	August 9, 2002
V N SINGH Vs. UNION OF INDIA	March 15, 2002
V P CHETAL Vs. CHAIRPERSON NDMC	September 20, 2002
V S PATHAK Vs. UNION OF INDIA	August 29, 2002
V.N. SHASTRI Vs. RAM KR. SHARMA AND ORS.	September 27, 2002
VAISH CO OPERATIVE ADARSH BANK Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	September 21, 2002
VAISH CO OPERATIVE ADARSH BANK LIMITED Vs. DELHI CO OPERATIVE TRIBUNAL	October 3, 2002
VAISH INTERNATIONAL PARIWAR Vs. UNION OF INDIA	August 2, 2002
VAN OORD ACZ BV Vs. DEPUTY DIRECTOR OF INCOME TAX	October 22, 2002
VED KUMARI Vs. STATE	February 12, 2002
VED PAL SINGH RANA Vs. STATE	July 19, 2002
VED PARKASH Vs. UNION OF INDIA	July 16, 2002
VEENA DUGGAL Vs. HARBHAJAN SINGH VEDI	August 16, 2002
VEENA MUKHI Vs. DELHI DEVELOPMENT AUTHORITY	September 6, 2002
VIBHA MEHTA Vs. SOCIETY FOR THE NATIONAL INSTITUTE OF PHYSICAL EDUCATION AND SPORTS	April 2, 2002
VICE MARSHAL M S BRAR AVSM VM Vs. UNION OF INDIA	January 7, 2002
VICHITRA CONSTRUCTION PRIVATE LIMITED Vs. DELHI JAL BOARD	April 12, 2002
VIDYA SECURITIES LIMITED Vs. COMFORT LIVING HOTELS PRIVATE LIMITED	November 26, 2002
VIJAY CHAUDHARY Vs. STATE	August 9, 2002
VIJAY KANT PATEL Vs. UNION OF INDIA	May 16, 2002
VIJAY KUMAR Vs. STATE	October 25, 2002
VIJAY KUMAR Vs. DEPUTY DIRECTOR GENERAL OF FOREIGN TRADE	July 16, 2002
VIJAY KUMAR @ HANUMAN Vs. STATE	February 6, 2002
VIJAY KUMAR @ HANUMAN Vs. STATE	June 2, 2002
VIJAY KUMAR BANSAL Vs. STATE	May 20, 2002
VIJAY KUMAR GUPTA Vs. UNION OF INDIA	May 31, 2002
VIJAY KUMAR GUPTA Vs. P K JAIN	September 25, 2002
VIJAY KUMAR JAIN Vs. SANJAY KUMAR JAIN	September 13, 2002
VIJAY KUMAR SETHI Vs. UNION OF INDIA	August 19, 2002
VIJAY KUMAR SHARMA Vs. STATE	April 30, 2002
VIJAY PANDIT Vs. G R INVESTMENT INDIA PRIVATE LIMITED	November 8, 2002
VIJAY PRAKASH GUPTA Vs. MOHINDER KUMAR GUPTA	April 5, 2002
VIJAY TEXTILES Vs. COMMISSIONER OF INCOME TAX NEW DELHI	April 18, 2002
VIJAYA GURUNATH Vs. D T C	March 22, 2002
VIKAS PHARMA INDIA PRIVATE LIMITED Vs. GOVERNOR OF DELHI	December 9, 2002
VIMAL KUMAR SHARMA Vs. UNION OF INDIA	March 4, 2002
VIMLA RANJAN Vs. MUNICIPAL CORPORATION OF DELHI	December 4, 2002
VINAY DALVI Vs. UNION OF INDIA	November 13, 2002
VINAY KUMAR GUPTA Vs. P K JAIN	September 15, 2002
VINEET SAGGAR Vs. DIRECTOR GENERAL HEALTH SERVICES	September 18, 2002
VINOD BIHARI Vs. UNION OF INDIA	November 18, 2002
VINOD KRISHAN KHANNA Vs. NEHA EXPORT LTD.	November 8, 2002
VINOD KRISHAN KHANNA Vs. NEHA EXPORT LIMITED	August 16, 2002
VINOD KUMAR Vs. STATE	August 14, 2002
VINOD KUMAR Vs. GOVT OF NCT OF DELHI	April 27, 2002
VINOD KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.	April 29, 2002
VINOD KUMAR CHHABRA Vs. VIRENDER KUMAR ARORA	September 27, 2002
VINOD PAPER MILLS LIMITED Vs. A P SINGH	January 9, 2002
VIPIN KAUL Vs. CENTRAL BOARD OF SECRETARY EDUCATION	July 29, 2002
VIRAJLAL MANILAL AND COMPANY Vs. ADARSH BIDI COMPANY	October 4, 2002
VIRENDER KALRA ALIAS TONY Vs. STATE OF DELHI	October 29, 2002
VIRENDER KUMAR GOEL Vs. DIRECTOR OF EDUCATION	January 29, 2002
VIRENDER PAL SINGH Vs. UNION OF INDIA	January 15, 2002
VIRENDRA SETHI Vs. KUNDAS DAS	April 2, 2002
VIRMANI ROY AND KUTTY Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED	October 1, 2002
VIRUMAL PARVEEN KUMAR Vs. GOKAL CHAND HARI CHAND	August 27, 2002
VISHAN NARAIN Vs. ORIENTAL INSURANCE COMPANY LIMITED	March 8, 2002
VISHANATH PRATAP SINGH Vs. UNION OF INDIA	September 26, 2002
VISHNU DEV BHAGAT Vs. UNION OF INDIA	December 20, 2002
VISION EDUCATION SOCIETY Vs. REGISTRAR	November 28, 2002
VIVEK BANYAL Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	March 22, 2002
VIVEK SONDHI Vs. NDMC	May 11, 2002
VOLUNATRY HEALTH ASSOCIATION Vs. PRESS COUNCIL OF INDIA	November 18, 2002
VONOD C CHANDIOK Vs. ELEPHANTA OILS AND VANASPATI	September 19, 2002
W H DEETH BALLABHAGARH AND COMPANY Vs. PUNJAB NATIONAL BANK	November 13, 2002
WALCHAND NAGAR INDUSTRIES LIMITED Vs. CEMENT CORPORATION OF INDIA LIMITED	May 16, 2002
WAZIRPUR BARTAN NIRMATA SANGH Vs. UNION OF INDIA	November 29, 2002
WELLMAN (HINDUSTAN) PVT. LTD. Vs. UNION OF INDIA (UOI)	February 7, 2002
WEST BENGAL CEMENT LIMITED Vs. SYNDICATE BANK	May 10, 2002
WEST BENGAL CEMENT LTD. AND ANR. Vs. SYNDICATE BANK	October 5, 2002
WESTERN INDIA TEXTURIZERS LIMITED Vs. UNION OF INDIA	March 16, 2002
WHITEFIELD INTERNATIONAL PRIVATE LIMITED Vs. STATE	March 5, 2002
WIG BROTHERS BUILDERS AND ENGINEERS LIMITED Vs. PUNJAB NATIONAL BANK	August 23, 2002
WINGS WEAR WORKERS LAL JHANDA UNION Vs. WING WEAR PRIVATE LIMITED	November 7, 2002
WOCKHARDI LIMITED Vs. SATISH AHUJA	August 21, 2002
WOCKHARDT LIMITED AND ORS. Vs. MR. SATISH AHUJA AND ANR.	August 29, 2002
Y K JAIN Vs. INDIAN ARCHAEOLOGICAL SOCIETY	September 27, 2002
Y K JAIN Vs. INDIAN ARCHAEOLOGICAL SOCIETY	August 28, 2002
Y N I ANAND REGD LT COL Vs. UNION OF INDIA	February 6, 2002
Y R MIDHA Vs. UNION OF INDIA	March 6, 2002
YAMEEN Vs. SALEEM KHAN	May 23, 2002
YANG MING MARINE TRANSPORT CORPORATION Vs. COMMISSIONER OF CUSTOMS	May 31, 2002
YATENDRA NATH GUPTA Vs. JAGDISH CHANDER SHARMA	September 5, 2002
YOG RAJ ARORA Vs. STATE	May 23, 2002
YOGENDRA KUMAR MODI Vs. STATE	February 5, 2002
YOGESH JAIN Vs. UNION OF INDIA (UOI)	February 22, 2002
YOGESH PRASHAD SOTI Vs. RAM NARAYAN alias BALTI BABA	November 22, 2002
ZAHEENA JAMAL Vs. UNIVERSITY OF DELHI	October 30, 2002
ZILE SINGH ETC. Vs. UNION OF INDIA (UOI)	July 19, 2002
ZUKO ENGINEERS Vs. MINISTRY OF COMMERECE AND INDUST	July 24, 2002
ZULFIQUAR ALI KHAN Vs. J K HELEN CURTIS LIMITED	March 7, 2002

Year 2002 of HIGH COURT OF DELHI

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address