REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A ASSOCIATES Vs. PREM GOEL	September 6, 2001
A C GULATI Vs. CHAIRMAN NDMC	March 9, 2001
A C GUPTAS Vs. NEW INDIA ASSURANCE COMPANY LIMITED	January 9, 2001
A K INTERNATIONAL Vs. UNION OF INDIA	September 14, 2001
A K MAHAJAN Vs. HONBLE THE CHIEF JUSTICE	March 1, 2001
A K NAHARA Vs. SCHOOL OF PLANNING NEW DELHI	March 13, 2001
A M SHAH Vs. PUSHPA SOOD	May 21, 2001
A M TRADING COMPANY Vs. SALES TAX OFFICER	April 9, 2001
A P SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	April 19, 2001
A R SINGH Vs. SAT PRAKASH GUPTA	December 10, 2001
A R WIG Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY	April 30, 2001
A S JOHAL Vs. UNION OF INDIA	December 6, 2001
A S SANDHU Vs. MITHALS INTERNATIONAL PRIVATE LIMITED	May 22, 2001
A T PATEL Vs. DELHI DEVELOPMENT AUTHORITY	August 13, 2001
AADHAR STUMBH Vs. NEW DELHI MUNICIPAL CORPORATION	May 25, 2001
AASHRIT EXPORTS Vs. TULSI DASS SHARMA	April 27, 2001
ABDUL HAMID Vs. STATE DELHI ADMN	May 29, 2001
ABDUL QADEER Vs. MOHAMMAD SAGHIR	September 17, 2001
ABDUL RAM Vs. STATE	October 11, 2001
ABHIMANYU Vs. COMMISSIONER OF POLICE	November 26, 2001
ACQUA MINARALS LIMITED Vs. PRAMOD BORSE	April 24, 2001
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAGOON BUILDERS P LIMITED	January 18, 2001
ADITYA MURGAI Vs. ASHOK MURGAI	December 1, 2001
ADVANCED OCEAN SYSTEMS P LIMITED Vs. DELHI JAI BOARD	December 13, 2001
AGGARWAL BANDHU PRIVATE LIMITED Vs. NATIONAL SEEDS CORPORATION	February 1, 2001
AGGARWAL SAMAJ SHAKUR PUR REGD Vs. MUNICIPAL CORPORATION OF DELHI	September 4, 2001
AIR INDIA Vs. SHYAM ANTENNA ELECTRONIC PRIVATE LIMITED	September 24, 2001
AIR UK LEASING LTD. Vs. UNION OF INDIA (UOI)	May 24, 2001
AIR VICE MARSHAL (RETD.) DR. P.S. DEVGAN Vs. S.P. WALIA	January 31, 2001
AIRFREIGHT LIMITED Vs. ANIL DEVGUN	September 3, 2001
AIRPORT AUTHORITY OF INDIA Vs. BIREN MANUFACTURING CO CABLES PRIVATE LIMITED	July 27, 2001
AIRPORT EMPLOYEES UNION REGD Vs. ANIL BAIJAL	October 19, 2001
AIRPORTS AUTHORITY OF INDIA Vs. S N MALHOTRA AND SONS	December 12, 2001
AJANTA TUBES LIMITED Vs. STATE OF UTTAR PRADESH	September 6, 2001
AJAY BAKLIWAL Vs. STATE	August 7, 2001
AJAY CHOUDHARY Vs. R CHANDRA MOHAN	May 30, 2001
AJAY CHOUDHARY Vs. GOVT OF NCT OF DELHI	May 30, 2001
AJAY JADEJA Vs. UNION OF INDIA	September 17, 2001
AJAY KUMAR SINGH Vs. VICE CHANCELLOR	October 29, 2001
AJAY PAL SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	February 2, 2001
AJAY SHARMA Vs. INDIAN INSTITUTE OF TECHNOLOGY	March 9, 2001
AJIT BALI Vs. ARJUN SINGH MANSUKHANI	September 17, 2001
AJIT SINGH Vs. UNION OF INDIA	August 23, 2001
AJIT SINGH Vs. ARVIND KHOSLA	May 24, 2001
AJIT SRIMAL Vs. STATE	February 14, 2001
AJMER SINGH Vs. UNION OF INDIA	September 25, 2001
AKESH KUMAR JAIN Vs. HARMEET SINGH BAKSHI	May 25, 2001
AKHILESH KUMAR TYAGI Vs. UNION OF INDIA	July 20, 2001
AKTHAR HUSSAIN Vs. STATE	July 20, 2001
AKTHAR HUSSAIN Vs. STATE	June 1, 2001
AKTIEBOAGET AKF Vs. SKR ENGINEERING CORPORATION	March 20, 2001
ALCATEL INDIA LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	June 1, 2001
ALICE BALDEV SINGH Vs. BALDEV SINGH	September 19, 2001
ALIKA KHOSLA Vs. THOMAS MATHEW	December 20, 2001
ALKA ARORA Vs. NISHA AUTOMOBILES	November 9, 2001
ALL INDIA BANK OF BRODA OFFICERS FEDERATION Vs. BANK OF BARODA	September 19, 2001
ALL INDIA BANK OFFICERS COFEDERATION Vs. UNION OF INDIA	October 3, 2001
ALL INDIA FOOD AND ALLIED WORKERS UNION Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LIMITED	December 4, 2001
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. PROMILA BOUNTHIYAL	August 29, 2001
ALL INDIA LAWYERS FORUM FOR CIVIL LIBERTIES AILFCL Vs. UNION OF INDIA	March 21, 2001
ALL INDIA LAWYERS UNION DELHI UNIT Vs. UNION OF INDIA	April 12, 2001
ALL INDIA LAWYERS UNION DELHI UNIT Vs. MUNICIPAL CORPORATION OF DELHI	August 14, 2001
ALL INDIA LAWYERS UNION DELHI UNIT Vs. UNION OF INDIA	September 14, 2001
ALL INDIA SIDHARTHA INTERNATIONAL EDUCATIONAL SOCIETY Vs. LT GOVERNOR	August 7, 2001
ALLAHANOOR KALLU Vs. N C T OF DELHI	August 27, 2001
ALLIANCE PAINTS AND VARNISH WORKS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	August 10, 2001
ALLIANZ AKTIENGESELLSCHAFT HOLDING Vs. ALLIANZ CAPITAL AND MANAGEMENT SERVICES LTD	September 17, 2001
ALLIED EQUIPMENT AND SERVICES Vs. DEBT RECOVERY TRIBUNAL	July 25, 2001
ALOK MANDELIA Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA	October 31, 2001
ALTAB HOSSAIN Vs. HOWRAH SUPER BIRI NO 202	January 23, 2001
ALTRA BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI	August 3, 2001
AMALGAMATED MACHINES CORPORATION Vs. P O INDUSTRIAL TRIBUNAL	February 19, 2001
AMAR NATH BANSAL Vs. STATE	May 14, 2001
AMAR SINGH Vs. NATIONAL SEEDS CORPORATION LIMITED	September 20, 2001
AMAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 28, 2001
AMAR SINGH Vs. UNION OF INDIA	October 4, 2001
AMARJIT SINGH Vs. UNION OF INDIA	November 5, 2001
AMIR CHAND OM PRAKASH Vs. HARI DARSHAN SEVASHRAM PRIVATE LIMITED	October 11, 2001
AMIT AGGARWAL Vs. STATE	December 20, 2001
AMIT CHATURVEDI Vs. UNION OF INDIA	July 31, 2001
AMRIK SINGH LYALLPURI Vs. UNION OF INDIA	March 14, 2001
AMRITESH KUMAR ROY Vs. UNION OF INDIA	July 27, 2001
ANAND DEV TYAGI Vs. INDRAJ YADAV	January 31, 2001
ANAND KUMAR MAKKAR Vs. IIT DELHI	April 10, 2001
ANAND NIKETAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR CO OPERATIVE SOCIETIES	October 26, 2001
ANAND NIKETAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES	September 26, 2001
ANAND SYNTHETICS Vs. ANAND SYNTHETICS EMPLOYEES UNION	July 25, 2001
ANAND WOOLLEN MILLS P LTD Vs. COMMISSIONER OF INCOME TAX	August 2, 2001
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY	January 24, 2001
ANGOORI DEVI Vs. MEGH RAJ	February 15, 2001
ANGURI Vs. STATE	May 25, 2001
ANIL KOHLI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	October 19, 2001
ANIL KUMAR Vs. STATE	September 26, 2001
ANIL KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	May 15, 2001
ANIL KUMAR SONI Vs. UNION OF INDIA	November 7, 2001
ANIL MEHRA Vs. EAST INDIA WEAVING LIMITED	March 30, 2001
ANIL MITTER Vs. STATE	July 10, 2001
ANITA Vs. STATE	August 27, 2001
ANJALI SAWHNEY Vs. ANJLI TRUST	July 31, 2001
ANJU DHAWAN Vs. UNION OF INDIA	November 26, 2001
ANNICK CHAYMOTTY ALIAS DEVAYANI Vs. PREM MOHINI MEHRA	September 3, 2001
ANODIYIL MAMMU Vs. GOVERNMENT OF INDIA	December 5, 2001
ANSHUL KAPOOR Vs. UNION OF INDIA	March 20, 2001
ANU GILL Vs. STATE	May 30, 2001
ANUPAM GUAR Vs. UNION OF INDIA	January 30, 2001
ANURAG MODI Vs. MSTC LIMITED	October 30, 2001
ANZ GRINDLAYS BANK PLC Vs. LT GOVERNOR OF DELHI	November 20, 2001
APINDER KAUR Vs. DELHI ADMINISTRATION	March 30, 2001
APOLLO FINANCE LIMITED Vs. GSL INDIA LIMITED	August 3, 2001
APOLLO TYRES LIMITED Vs. SURINDRA TYRES	March 28, 2001
ARCHANA PUBLICATION PRIVATE LIMITED Vs. STATE OF DELHI	August 1, 2001
ARCHITECTS BUREAU Vs. DELHI AGRICULTURAL MARKETING BOARD	December 10, 2001
ARIES CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	September 6, 2001
ARTI BHARGAVA Vs. KAVI KUMAR BHARGAVA	April 20, 2001
ARUN KAPUR Vs. VIKRAM KAPUR	October 8, 2001
ARUN KUMAR Vs. MUKESH KULSRESHTHA	November 26, 2001
ARUN SONDHI Vs. DELHI TRANSPORT CORPORATION	April 9, 2001
ARUNA JAIN Vs. TIRLOK KUMAR GAMBHIR	March 5, 2001
ASHA M JAIN Vs. CANARA BANK	October 15, 2001
ASHA VIJ Vs. CHIEF OF ARMY STAFF	November 7, 2001
ASHAN Vs. DELHI ADMINISTRATION	February 9, 2001
ASHISH TIWARI Vs. STEEL AUTHORITY OF INDIA	July 25, 2001
ASHOK CHAWLA Vs. UNION OF INDIA	August 1, 2001
ASHOK ESTATE PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION	March 15, 2001
ASHOK GOEL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	July 31, 2001
ASHOK K TIWARI Vs. UNA COOPERATIVE GROUP HOUSING SOCIETY LIMITED	August 1, 2001
ASHOK KUMAR Vs. COMPETENT AUTHORITY	February 9, 2001
ASHOK KUMAR AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION	July 10, 2001
ASHOK KUMAR AGGARWAL Vs. STATE BANK OF INDIA	October 19, 2001
ASHOK KUMAR BALTRA Vs. SIMI KATYAL	February 14, 2001
ASHOK KUMAR DEWAN Vs. LT GOVERNOR DELHI	August 20, 2001
ASHOK KUMAR KHANDELWAL Vs. DELHI DEVELOPMENT AUTHORITY	December 12, 2001
ASHOK KUMAR MALIK Vs. VIMLA MANCHANDA	March 28, 2001
ASHOK KUMAR SHARMA Vs. DELHI VIDYUT BOARD	October 29, 2001
ASHOK KUMAR SHARMA Vs. LAL CHAND SHARMA	September 17, 2001
ASHOK KUMAR SINGH Vs. UNION OF INDIA	August 16, 2001
ASHOK KUMAR YADAV Vs. STATE	July 23, 2001
ASHOK VIHAR WELFARE SOCIETY I BLOCK Vs. DELHI DEVELOPMENT AUTHORITY	November 7, 2001
ASHWANI KUMAR VERMA Vs. UNION OF INDIA	July 20, 2001
ASHWANY KHANNA Vs. P D KHANNA	June 4, 2001
ASMITA AGARWAL Vs. ENFORCEMENT DIRECTORATE	November 22, 2001
ASSOCIATION OF PLOT HOLDERS Vs. GOVT OF NCT DELHI	August 24, 2001
ASSTT. COMMISSIONER OF INCOME TAX Vs. MANICK CHAND DAMANI	July 18, 2001
ATANU GHOSE Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	March 21, 2001
ATAUL HAQUE Vs. GOVT OF NCT OF DELHI	February 9, 2001
ATMA RAM PROPERTIES PRIVATE LIMITED Vs. PAL PROPERTY INDIA PRIVATE LIMITED	April 23, 2001
ATREE ASSOCIATES Vs. DDA	September 4, 2001
ATTAR CHAND JAIN Vs. SUDHIR KUMAR JAIN	December 20, 2001
AUTO PEX MOTOR CO Vs. DEEPAK SETHI	September 10, 2001
AUTO PIN INDIA REGD Vs. DIRECTOR OF ENFORCEMENT OF FOREIGN EXCHANGE REGULATION ACT NEW DELHI	February 1, 2001
AVIAT CHEMICALS PRIVATE LIMITED Vs. INTAS PHARMACEUTICALS LIMITED	July 30, 2001
AVIAT CHEMICALS PRIVATE LIMITED Vs. MAGNA LABORATORIES GUJARAT PRIVATE LIMITED	August 10, 2001
AVTAR SINGH Vs. MANMOHAN SINGH	January 3, 2001
AWASIYA SAMAJIK SUDHAR SAMITI Vs. DELHI VIDYUT BOARD	December 20, 2001
AZAD K KAPOOR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	November 29, 2001
AZADI BACHAO ANDOLAN Vs. UNION OF INDIA	March 16, 2001
B B CHIBBER Vs. ANANDLOK COOPERATIVE GRP HOUSING SOCIETY LIMITED	March 19, 2001
B B SINGH Vs. LT GOVERNOR GOVERNMENT OF NCT OF DELHI	February 26, 2001
B C PANDEY Vs. STATION COMMANDER AIR FORCE	August 1, 2001
B K KHOSLA Vs. CENTRAL BOARD OF TRUSTEES EMPLOYEES PROVIDENT FUND	September 13, 2001
B K VASHISHT Vs. EAST INTERNATIONAL LIMITED	September 28, 2001
B L AND CO Vs. PFIZER PRODUCT INCL	June 30, 2001
B L WADEHRA Vs. UNION OF INDIA	October 31, 2001
B M LABROO Vs. VIBHOO KUMAR	August 14, 2001
B N CHAKRAVARTY Vs. CONTROLLER OF ESTATE DUTY	March 30, 2001
B P DASGUPTA REGD Vs. CHIEF OF AIR STAFF	January 30, 2001
B R ANAND Vs. PREM SAGAR	August 20, 2001
B R ELECTRICALS Vs. CHAIRMAN TELECOM COMMISSION	September 12, 2001
B S DHANDA Vs. UNION OF INDIA	March 2, 2001
B SINGH CHATRATH AND SONS Vs. COMMISSIONER OF INCOME TAX	January 4, 2001
B. DHARAM SINGH BABEK SINGH FINANCE (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	November 29, 2001
BABITA KUMARI Vs. GOVT OF NCT OF DELHI	July 19, 2001
BABLI Vs. GOVT OF NCT OF DELHI	August 31, 2001
BABU LAL Vs. UNION OF INDIA	September 5, 2001
BABU LAL SHARMA Vs. UNION OF INDIA	November 5, 2001
BABU LAL YADAV Vs. STATE OF DELHI	May 1, 2001
BABU RAM Vs. STATE	October 9, 2001
BABU RAM AND CO Vs. DELHI DEVELOPMENT AUTHORITY	August 14, 2001
BABY ARYA Vs. DELHI VIDYUT BOARD	September 4, 2001
BABY RUPALI GROVER Vs. RAJESH GROVER	December 19, 2001
BADLEY RAM Vs. DELHI DEVELOPMENT AUTHORITY	September 6, 2001
BAHUBALI EXPORT INDIA Vs. DIRECTOR GENERAL FOREIGH TRADE	December 4, 2001
BAJAJ AUTO LIMITED Vs. VIKRAM SINGH MEHTA	March 22, 2001
BAL RAM Vs. RAJINDER KUMAR	January 17, 2001
BALA GUPTA Vs. MICHAEL G RIKHI	January 3, 2001
BALCO EMPLOYEES UNION Vs. UNION OF INDIA	March 2, 2001
BALDEV RAJ Vs. MAN MOHAN	May 25, 2001
BALDEV STEEL LIMITED Vs. EMPIRE DYEING AND MANUFACTURING COMPANY LIMITED	May 18, 2001
BALDEV STEEL LIMITED Vs. EMPIRE DYEING AND MANUFACTURING COMPANY LIMITED	May 1, 2001
BALGANAND Vs. UNION OF INDIA	November 8, 2001
BALRAJ Vs. COMMISSIONER OF INCOME TAX	December 6, 2001
BALSARA HYGIENE PRODUCTS LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	August 24, 2001
BALWANT SINGH VIRDHEE Vs. ASHWANIT KUMAR	March 9, 2001
BALWINDER KAUR Vs. UNION OF INDIA	December 19, 2001
BANARAS CLOTHIERS P LIMITED Vs. PADAM CHAND JAIN	August 16, 2001
BANK OF AMERICA N A Vs. VINOD GUJRAL	January 18, 2001
BANK OF BARODA Vs. JAILAXMI ROAD SERVICES PRIVATE LIMITED	April 25, 2001
BANK OF INDIA Vs. RAMAN MALHOTRA	December 12, 2001
BANKE SINGH Vs. DELHI DEVELOPMENT AUTHORITY	April 17, 2001
BASAN MAYARAMKA Vs. REGISTRAR CO OPERATIVE SOCIETIES	May 1, 2001
BAWA ABHAI SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 23, 2001
BAWA JAGMOHAN SINGH Vs. REGISTRAR OF TRADE MARKS	October 16, 2001
BAWA SHIV CHARAN SINGH Vs. COMMISSIONER OF GIFT TAX	May 15, 2001
BEDI RAM Vs. UNION OF INDIA	March 23, 2001
BENOY BHUSHAN BASU Vs. COMMISSIONER OF POLICE	September 26, 2001
BHAGAT RAM BHOLA Vs. UNION OF INDIA	May 4, 2001
BHAGWAN Vs. MUNICIPAL CORPORATION OF DELHI	April 12, 2001
BHAGWAN Vs. NATIONAL HOUSING BANK	January 4, 2001
BHAGWAN DAS Vs. STATE GOVERNMENT OF NCT OF DELHI	September 6, 2001
BHAGWAN DASS GUPTA Vs. SHIV SHANKAR TIRATH YATRA COMPANY PRIVATE LIMITED	May 29, 2001
BHAGWAN HOSIERY Vs. PRESIDING OFFICER LABOUR COURT	January 4, 2001
BHAGWAN PANDA Vs. STATE	June 1, 2001
BHAGWAN VERMA Vs. UNION OF INDIA	November 26, 2001
BHAGWANTI Vs. STATE	October 1, 2001
BHAGWATI DEVI Vs. GOVT PF NCT DELHI	September 10, 2001
BHAGWATI PRASAD SHARMA Vs. RAM SWAROOP SHARMA	November 5, 2001
BHAI SARDAR SINGH AND SONS Vs. DELHI DEVELOPMENT AUTHORITY	August 2, 2001
BHANU MEHRA Vs. DATO BRIJ KISHORE	May 11, 2001
BHARAT BATTERY MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA	August 10, 2001
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 7, 2001
BHARAT GENERAL REINSURANCE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 11, 2001
BHARAT K OIL DEPOT Vs. COMMISSIONER	October 4, 2001
BHARAT PETROLEUM CORPORATION LIMITED Vs. ECE INDUSTRIES	October 16, 2001
BHARAT PETROLEUM CORPORATION LIMITED Vs. HARI CHAND SACHDEVA	February 2, 2001
BHARAT RASAYAN LIMITED Vs. HINDUSTAN INSECTICIDES LIMITED	April 24, 2001
BHARAT STEEL TUBES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 6, 2001
BHARTI TELEVENTURES LIMITED Vs. DSS ENTERPRISES PRIVATE LIMITED	May 14, 2001
BHARTI TELEVENTURES LIMITED Vs. BELL SOUTH INTERNATIONAL ASIA PACIFIC INCORPORATED USA	February 23, 2001
BHARTI TELEVENTURES LIMITED Vs. BELL SOUTH INTERNATIONAL ASIA PACIFIC INC U S A	August 17, 2001
BHIM SAIN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	July 19, 2001
BHISHAM SINGH Vs. UNION OF INDIA	November 21, 2001
BHOORIA Vs. UNION OF INDIA	October 5, 2001
BHOPAL RAM Vs. NARESH KUMAR DY COMMISSIONER MUNICIPAL CORPORATION OF DELHI	January 24, 2001
BHUPINDER SINGH BHATIA Vs. COMMISSIONER OF GIFT TAX	February 22, 2001
BILAL AHMED Vs. STATE	March 29, 2001
BIMLA DEVI Vs. DELHI VIDYUT BOARD	August 16, 2001
BINOY JACOB Vs. STATE	August 31, 2001
BIPIN BABU GUPTA Vs. STATE	October 19, 2001
BIPIN GUPTA Vs. LAXMI NARAIN GUPTA	July 13, 2001
BIPIN KUMAR Vs. UNIVERSITY OF DELHI	August 7, 2001
BIPS SYSTEMS LIMITED Vs. STATE OF DELHI	August 6, 2001
BIRBAL Vs. UNION OF INDIA	May 18, 2001
BIRBAL Vs. UNION OF INDIA	November 27, 2001
BIRENDER GOVIL Vs. GOVT OF NCT OF DELHI	November 5, 2001
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. KAPRA MAZDOOR EKTA UNION	August 31, 2001
BISHAN LAL KANODIA C O JYOTI PRASAD JAGAN NATH DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI	December 21, 2001
BRAHLER ICS INDIA PRIVATE LIMITED Vs. UNION OF INDIA	November 29, 2001
BRAHMANAND KEJRIWAL Vs. KUSHAL KISHORE AGGARWAL	January 30, 2001
BRIGHT FOOD INDS Vs. NEW DELHI MUNICIPAL CORPORATION	October 19, 2001
BRIJ BASI UDYOG Vs. UNION OF INDIA	October 9, 2001
BRIJ KOD Vs. COMMISSIONER OF FOOD AND SUPPLIES	August 27, 2001
BRIJ LAL AND SONS Vs. DELHI DEVELOPMENT AUTHORITY	August 24, 2001
BRIJ LAL AND SONS Vs. DELHI DEVELOPMENT AUTHORITY	September 24, 2001
BRITANNIA INDUSTRIES LIMITED Vs. UNION OF INDIA	August 6, 2001
BUDDHA FILMS PRIVATE LIMITED Vs. PRASAR BHARTI	July 20, 2001
BUDDHA FILMS PVT. LTD. Vs. PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA)	January 4, 2001
BUDH RAM Vs. UNION OF INDIA	December 4, 2001
BUDHA FILMS PRIVATE LIMITED Vs. PRASAR BHARATI	February 26, 2001
BUDHIRAJA ELECTRICALS Vs. AIRPORT AUTHORITY OF INDIA	April 17, 2001
BUDHU RAM Vs. UNION OF INDIA	August 24, 2001
BUILD TECH Vs. RAKESH JAIN	January 11, 2001
BULGAIN Vs. APEX APARTMENTS PRIVATE LIMITED	April 12, 2001
BUREAU OF INDIAN STANDERDS EMPLOYEES UNION Vs. BUREAU OF INDIAN STATDARDS	December 13, 2001
C J INTERNATIONAL HOTELS LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION	May 18, 2001
C LAL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	November 19, 2001
C R TANWAR Vs. DELHI JAL BOARD	February 28, 2001
C S RATHOUR Vs. UNION OF INDIA	July 13, 2001
C S SANON Vs. UNION OF INDIA	July 24, 2001
C V JAIN AND CO Vs. HINDUSTAN FERTILIZER CORPORATION LIMITED	July 23, 2001
C V JAIN AND CO Vs. HINDUSTAN FERTILIZER CORPORATION LIMITED	August 27, 2001
CAMLIN PRIVATE LIMITED Vs. NATIONAL PENCIL INDUSTRIES	September 26, 2001
CANARA BANK Vs. PRESTEL COMMUNICATION PRIVATE LIMITED	May 3, 2001
CANARA BANK Vs. SURYA CHEMICALS	March 26, 2001
CAPITAL METERS LIMITED Vs. B P ELECTRIC	October 12, 2001
CASTROL LIMITED Vs. SHANKARLAL NAGWANI	August 10, 2001
CASTROL LIMITED Vs. MUKESH KUMAR	November 28, 2001
CASTROL LIMITED Vs. KAMAL LUTHRA	July 26, 2001
CATERPILLAR INC Vs. KAILASH NICHANI	December 21, 2001
CENTRAL BANK OF INDIA Vs. DELHI TRADE LINKS INDIA	November 26, 2001
CENTRAL BANK OFFICERS UNION Vs. CENTRAL BANK OF INDIA	April 12, 2001
CENTRAL BIHAR CONSTRUCTION CO Vs. CENTRAL WAREHOUSING CORPORATION	November 2, 2001
CHAIRMAN AND MANAGING DIRECTOR NTPC Vs. RAJ KISHAN AND CO	May 3, 2001
CHAMPA ARORA Vs. SHIV LAL ARORA	August 27, 2001
CHAMPAGNE INDAGE LIMITED Vs. UNION OF INDIA	October 17, 2001
CHANDER Vs. DELHI ADMINISTRATION	March 30, 2001
CHANDER BALLABH Vs. DELHI DEVELOPMENT AUTHORITY	September 10, 2001
CHANDER BHAN Vs. DELHI STATE CO OPERATIVE BANK LIMITED	March 22, 2001
CHANDER BHAN Vs. BHAGWAN DASS	February 12, 2001
CHANDER KANTA ANAND FOUNDATION PUBLIC CHARITABLE TRUST Vs. STATE	August 10, 2001
CHANDER KISHORE GAUR Vs. MUNICIPAL CORPORATION OF DELHI	September 20, 2001
CHANDER KISHORE GUSHORE GULATI Vs. VARINDER KISHORE GULATI	February 9, 2001
CHANDER MOHAN Vs. STATE DELHI ADMINISTRATION	February 20, 2001
CHANDER MOHAN Vs. UNION OF INDIA	August 21, 2001
CHANDER PRAKASH Vs. MINISTRY OF HEALTH NIRMAN BHAWAN	December 21, 2001
CHANDER PRAKESH JAIN Vs. GOVT OF NCT OF DELHI	March 30, 2001
CHANDMAL GAURI SHANKAR Vs. COMMISSIONER OF GIFT TAX	March 12, 2001
CHARANJEET Vs. DELHI DEVELOPMENT AUTHORITY	September 11, 2001
CHARANJIT KOCHHAR Vs. UNION OF INDIA	September 17, 2001
CHARANJIT SINGH Vs. DB MERCHANT BANKING SERVICES LIMITED	March 16, 2001
CHATTAR SINGH Vs. INDIAN GANDHI NATIONAL OPEN UNIVERSITY	December 14, 2001
CHETAN DASS LACHHMAN DASS Vs. COMMISSIONER OF INCOME TAX	October 16, 2001
CHHAMMI LAL Vs. MUNICIPAL CORPORATION OF DELHI	February 1, 2001
CHIRANJI ESTATES P LTD Vs. UNION OF INDIA	December 13, 2001
CHIRANJI LAL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 31, 2001
CHUNI LAL Vs. UNION OF INDIA	February 5, 2001
CIMMCO BIRLA LIMITED Vs. STATE OF DELHI	September 28, 2001
CIT Vs. ANSAL HOUSING & CONSTRUCTION LTD.	January 10, 2001
CIT Vs. GENERAL ELECTRONICS HARYANA (P) LTD	February 8, 2001
CIT Vs. BIR BROS	May 10, 2001
CIT Vs. BHARAT COMMERCE & INDUSTRIES LTD.	June 8, 2001
CLARIDGES HOTEL PRIVATE LIMITED Vs. M M BHAGAT AND COMPANY	April 20, 2001
COAL INDIA LIMITED Vs. P O	February 20, 2001
COLGATE PAMOLIVE INDIA LIMITED Vs. UNION OF INDIA	June 1, 2001
COLUMBIA PICTURES ASSON Vs. SITI CABLE NETWORK	February 14, 2001
COLUMBIA PICTURES INDUSTRIES Vs. SITI CABLE NETWORK LIMITED	March 30, 2001
COMMISSIONER OF C. EX., DELHI-III Vs. ENKAY HWS INDIA LTD.	March 25, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LTD.	December 3, 2001
COMMISSIONER OF CUSTOMS Vs. RAVI MITTAL	July 16, 2001
COMMISSIONER OF GIFT TAX Vs. CHAMELI DEVI	July 10, 2001
COMMISSIONER OF GIFT TAX Vs. HANS RAJ	March 28, 2001
COMMISSIONER OF GIFT TAX Vs. MADAN LAL JAIN	February 22, 2001
COMMISSIONER OF GIFT TAX Vs. RAGHU HARI DALMIA	October 15, 2001
COMMISSIONER OF INCOME TAX Vs. NATIONAL SEEDS CORPORATION LIMITED	October 9, 2001
COMMISSIONER OF INCOME TAX Vs. ABHINANDAN INVESTMENT LIMITED	October 8, 2001
COMMISSIONER OF INCOME TAX Vs. SANT BIR BROS	October 9, 2001
COMMISSIONER OF INCOME TAX Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	October 3, 2001
COMMISSIONER OF INCOME TAX Vs. ANSAL HOUSING AND CONSTRUCTION LTD	October 1, 2001
COMMISSIONER OF INCOME TAX Vs. BIR BROS	October 5, 2001
COMMISSIONER OF INCOME TAX Vs. HARI BROTHERS P LTD	October 5, 2001
COMMISSIONER OF INCOME TAX Vs. ESCORTS LTD	September 11, 2001
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED	September 13, 2001
COMMISSIONER OF INCOME TAX Vs. M M T C	September 25, 2001
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LTD	September 24, 2001
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED TECHNO PLASTICS P LTD	August 27, 2001
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS LIMITED	August 10, 2001
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS	August 16, 2001
COMMISSIONER OF INCOME TAX Vs. PIPELINE TECHNOLOGISTS LTD	August 16, 2001
COMMISSIONER OF INCOME TAX Vs. JAIN BROTHERS	August 16, 2001
COMMISSIONER OF INCOME TAX Vs. DELHI AIRPORT SERVICE	September 10, 2001
COMMISSIONER OF INCOME TAX Vs. ALLIED INTERNATIONAL PRODUCT TD	September 11, 2001
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LTD	September 10, 2001
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT B LIMITED	September 4, 2001
COMMISSIONER OF INCOME TAX Vs. PREM NATH MOTORS PRIVATE LIMITED	September 5, 2001
COMMISSIONER OF INCOME TAX Vs. DALMIA BHARAT CEMENT LIMITED	September 4, 2001
COMMISSIONER OF INCOME TAX Vs. CAMI ADVERTISING AND MARKETING P LIMITED	August 29, 2001
COMMISSIONER OF INCOME TAX Vs. SIR SHANKAR LAL FOUNDATION	August 29, 2001
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INSECTICIDES LIMITED	September 3, 2001
COMMISSIONER OF INCOME TAX Vs. METAL FORGING P LIMITED	September 3, 2001
COMMISSIONER OF INCOME TAX Vs. GANGA SAGAR SURI	September 3, 2001
COMMISSIONER OF INCOME TAX Vs. WEBBING & BELTING FACTORY (P) LTD.	October 1, 2001
COMMISSIONER OF INCOME TAX Vs. DAYAWATI MODI	December 31, 2001
COMMISSIONER OF INCOME TAX Vs. MITSUI ENGINEERING AND SHIP BUILDING COMPANY LIMITED	December 21, 2001
COMMISSIONER OF INCOME TAX Vs. MOTOR GENERAL FINANCE LIMITED	December 21, 2001
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	December 13, 2001
COMMISSIONER OF INCOME TAX Vs. VISHAL BUILDERS PRIVATE LIMITED	December 13, 2001
COMMISSIONER OF INCOME TAX Vs. PUSHPAK ENTERPRISES	December 13, 2001
COMMISSIONER OF INCOME TAX Vs. BLAZE ADVERTISING DELHI PRIVATE LIMITED	December 20, 2001
COMMISSIONER OF INCOME TAX Vs. VASAVI PRATAP CHAND	November 26, 2001
COMMISSIONER OF INCOME TAX Vs. STEEL AUTHORITY OF INDIA LIMITED	November 29, 2001
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LTD	November 29, 2001
COMMISSIONER OF INCOME TAX Vs. VASAVI PRATAP CHAND	December 11, 2001
COMMISSIONER OF INCOME TAX Vs. DAYAWATI MODI	December 6, 2001
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED	March 1, 2001
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED	March 8, 2001
COMMISSIONER OF INCOME TAX Vs. CHARAT RAM FOUNDATION	March 8, 2001
COMMISSIONER OF INCOME TAX Vs. RAVI KANT JAIN	March 15, 2001
COMMISSIONER OF INCOME TAX Vs. REINZ TALBROS PRIVATE LIMITED	March 21, 2001
COMMISSIONER OF INCOME TAX Vs. TALUJA ENTERPRISES P LIMITED	March 20, 2001
COMMISSIONER OF INCOME TAX Vs. GOWAR SONS PUBLICATION PRIVATE LIMITED	March 13, 2001
COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR KAPOOR	April 12, 2001
COMMISSIONER OF INCOME TAX Vs. SAHNI SILK MILLS PRIVATE LIMITED	April 10, 2001
COMMISSIONER OF INCOME TAX Vs. EAST WEST LINKERS P LIMITED	April 9, 2001
COMMISSIONER OF INCOME TAX Vs. MEDIPAC P LTD	April 9, 2001
COMMISSIONER OF INCOME TAX Vs. GREEVEES ENTERPRISES P LTD	April 9, 2001
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INSECTICIDES LIMITED	February 14, 2001
COMMISSIONER OF INCOME TAX Vs. SALIQ RAM SOOD	February 14, 2001
COMMISSIONER OF INCOME TAX Vs. SIR SHRI RAM FOUNDATION	February 16, 2001
COMMISSIONER OF INCOME TAX Vs. GOODYEAR INDIA LIMITED	February 19, 2001
COMMISSIONER OF INCOME TAX Vs. RICHA AND CO	February 19, 2001
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK	February 15, 2001
COMMISSIONER OF INCOME TAX Vs. RAM FOUNDATION	February 16, 2001
COMMISSIONER OF INCOME TAX Vs. SIR SOBHA SINGH PUBLIC CHARITABLE TRUST	February 16, 2001
COMMISSIONER OF INCOME TAX Vs. INDO ASIATIC ENGINEERS PRIVATE LIMITED	February 5, 2001
COMMISSIONER OF INCOME TAX Vs. K C KASHYAP	February 6, 2001
COMMISSIONER OF INCOME TAX Vs. CAPITAL BUS SERVICES PRIVATE LIMITED	February 7, 2001
COMMISSIONER OF INCOME TAX Vs. USHA ELECTRONICS INDIA PRIVATE LIMITED	February 7, 2001
COMMISSIONER OF INCOME TAX Vs. AMAR SINGH	February 7, 2001
COMMISSIONER OF INCOME TAX Vs. NARULA FINANCE PRIVATE LIMITED	February 7, 2001
COMMISSIONER OF INCOME TAX Vs. SHEO RAM	February 9, 2001
COMMISSIONER OF INCOME TAX Vs. ESCORTS TRANSMISSIONS LIMITED	February 1, 2001
COMMISSIONER OF INCOME TAX Vs. MODERN BAKERIES INDIA LIMITED	January 11, 2001
COMMISSIONER OF INCOME TAX Vs. WEBBING AND BELTINGS FACTORY P LIMITED	January 10, 2001
COMMISSIONER OF INCOME TAX Vs. B R CHAWLA	January 10, 2001
COMMISSIONER OF INCOME TAX Vs. GHAZIABAD ENGINEERING CO P LIMITED	January 10, 2001
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL CONSTRUCTION P LIMITED	January 11, 2001
COMMISSIONER OF INCOME TAX Vs. B L PASSI	January 16, 2001
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS	January 16, 2001
COMMISSIONER OF INCOME TAX Vs. HARSHA TRACTOR LIMITED	January 16, 2001
COMMISSIONER OF INCOME TAX Vs. SPAN INDUSTRIES	January 4, 2001
COMMISSIONER OF INCOME TAX Vs. PRUDENTIAL BUILDERS	January 4, 2001
COMMISSIONER OF INCOME TAX Vs. RAMESH KHANNA	January 4, 2001
COMMISSIONER OF INCOME TAX Vs. GEM FINANCIERS AND DISTRIBUTORS PRIVATE LIMITED	January 4, 2001
COMMISSIONER OF INCOME TAX Vs. CONSULTING ENGINEERING SERVICES INDIA LIMITED	January 4, 2001
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL POULTRY FARM	January 4, 2001
COMMISSIONER OF INCOME TAX Vs. KANAHYA LAL	January 4, 2001
COMMISSIONER OF INCOME TAX Vs. C LYALL AND CO LUCKNOW AIRFIELD	January 8, 2001
COMMISSIONER OF INCOME TAX Vs. INDIAN GLASS AGENCY	January 8, 2001
COMMISSIONER OF INCOME TAX Vs. RAMA BODY BUILDERS	January 8, 2001
COMMISSIONER OF INCOME TAX Vs. TRADING ENGINEERS	January 8, 2001
COMMISSIONER OF INCOME TAX Vs. A R GULATI VOLUNTARY LIQUIDATORY ORISSA PAPER MILLS COMPANY LIMITED	January 8, 2001
COMMISSIONER OF INCOME TAX Vs. BIKRAM SINGH SOOD	January 9, 2001
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD MASOOM	January 25, 2001
COMMISSIONER OF INCOME TAX Vs. G K CHADHA	January 31, 2001
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN KOKOU WIRES LIMITED	January 24, 2001
COMMISSIONER OF INCOME TAX Vs. APPAREL EXPRESS COMPANY PRIVATE LIMITED	January 24, 2001
COMMISSIONER OF INCOME TAX Vs. P JAISWAL	January 23, 2001
COMMISSIONER OF INCOME TAX Vs. HAMDARD DAWAKHANA WAKF	January 17, 2001
COMMISSIONER OF INCOME TAX Vs. SHRI RAM REFRIGERATION INDUSTRIES LTD	January 17, 2001
COMMISSIONER OF INCOME TAX Vs. JAMNADASS RAM KRISHAN	January 18, 2001
COMMISSIONER OF INCOME TAX Vs. RANI SHAVER POULTRY BREEDING FARMS P LIMITED	July 9, 2001
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INSECTICIDES LIMITED	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. KARNI SINGH	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. SIR SOBHA SINGH PUBLIC CHARITABLE TRUST	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. SIR SHRI RAM FOUNDATION	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. SHRI KISHAN ADVANI	July 13, 2001
COMMISSIONER OF INCOME TAX Vs. BHAGAT CONSTRUCTION CO	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. RIVIERA APARTMENTS CONSTRUCTION CO	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. SUSHILA DEVI	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. FRICK INDIA LIMITED	July 17, 2001
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LTD	August 6, 2001
COMMISSIONER OF INCOME TAX Vs. MEGASKA INTERNATIONAL INDIA P LIMITED	August 6, 2001
COMMISSIONER OF INCOME TAX Vs. BHANDARI HOMOEOPATHIC LABORATORIES	August 6, 2001
COMMISSIONER OF INCOME TAX Vs. GENERAL ELECTRONIC HARYANA P LIMITED	August 2, 2001
COMMISSIONER OF INCOME TAX Vs. VOLGA RESTAURANT	August 2, 2001
COMMISSIONER OF INCOME TAX Vs. KWALITY RESTAURANT AND ICECREAM	August 1, 2001
COMMISSIONER OF INCOME TAX Vs. SOHAN SINGH	August 7, 2001
COMMISSIONER OF INCOME TAX Vs. FREEZEKING INDUSTRIES P LTD	August 7, 2001
COMMISSIONER OF INCOME TAX Vs. SIYA RAM KUMAR ENGINEERING WORKS P LIMITED	August 8, 2001
COMMISSIONER OF INCOME TAX Vs. CHEMICAL AND METALLURGICAL DESIGN CO P LIMITED	August 8, 2001
COMMISSIONER OF INCOME TAX Vs. DELHI PUBLIC COLLEGE	August 9, 2001
COMMISSIONER OF INCOME TAX Vs. THOMSON PRESS INDIA LTD	July 31, 2001
COMMISSIONER OF INCOME TAX Vs. MEHTA HARNAM SINGH	July 31, 2001
COMMISSIONER OF INCOME TAX Vs. PARMOD KUMAR DANG	July 30, 2001
COMMISSIONER OF INCOME TAX Vs. BRIG KAPIL MOHAN	May 31, 2001
COMMISSIONER OF INCOME TAX Vs. DELHI CATTLE BREEDING FARMS P LIMITED	May 25, 2001
COMMISSIONER OF INCOME TAX Vs. AVINASH PASRICHA	May 28, 2001
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	May 17, 2001
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	May 14, 2001
COMMISSIONER OF INCOME TAX Vs. BRIG KAPIL MOHAN NEW DELHI	May 16, 2001
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL DEVICE INDIA	May 4, 2001
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL DEVICE INDIA LIMITED	May 9, 2001
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	May 1, 2001
COMMISSIONER OF INCOME TAX Vs. V.S. BHAGAT	August 29, 2001
COMMISSIONER OF INCOME TAX Vs. M.M.T.C.	September 24, 2001
COMMISSIONER OF INCOME TAX Vs. B.L. PASSI	October 16, 2001
COMMISSIONER OF INCOME TAX Vs. SHARPEDGE LTD.	October 1, 2001
COMMISSIONER OF INCOME TAX DELH IV NEW DELHI Vs. R L BHARGAVA NEW DELHI	December 21, 2001
COMMISSIONER OF INCOME TAX DELHI 1 NEW DELHI Vs. DELHI CATTLE BREEDING G FARMS PRIVATE LIMITED	May 25, 2001
COMMISSIONER OF INCOME TAX DELHI CENTRAL NEW DELHI Vs. SITARAM JAIPURIA HUF NEW DELHI	December 21, 2001
COMMISSIONER OF INCOME TAX DELHI II Vs. QANTAS AIRWAYS LIMITED	May 15, 2001
COMMISSIONER OF INCOME TAX DELHI II Vs. RIVIERA APARTMENTS CONSTRUCTION CO	February 19, 2001
COMMISSIONER OF INCOME TAX DELHI III NEW DELHI Vs. LA MEDICA DELHI	March 15, 2001
COMMISSIONER OF INCOME TAX DELHI III NEW DELHI Vs. H S SINGHAL AND SONS NEW DELHI	July 31, 2001
COMMISSIONER OF INCOME TAX DELHI IV Vs. VIRENDER KUMAR DELHI	July 16, 2001
COMMISSIONER OF INCOME TAX DELHI IV Vs. KRISHNA KUMAR KAPOOR	April 12, 2001
COMMISSIONER OF INCOME TAX DELHI IV Vs. SARDARI LAL AND CO	September 7, 2001
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. SARDARI LALA AND CO NEW DELHI	August 31, 2001
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. RAJASTHAN GOLDEN TRANSPORT CO PRIVATE LIMITED	February 15, 2001
COMMISSIONER OF INCOME TAX DELHI V Vs. ROHIT PRAKASH GOYAL	March 8, 2001
COMMISSIONER OF INCOME TAX V SETH KEDAR NATH MODI Vs. COMMISSIONER OF INCOME TAX V SETH KEDAR NATH MODI	December 14, 2001
COMMISSIONER OF POLICE Vs. NASEEB SINGH	September 5, 2001
COMMISSIONER OF POLICE Vs. MUKESH KUMAR	September 5, 2001
COMMISSIONER OF SURTAX Vs. DALMIA DAIRY INDUSTRIES LTD	August 23, 2001
COMMISSIONER OF SURTAX Vs. DALMIA CERAMIC INDUSTRIES LTD	August 23, 2001
COMMISSIONER OF SURTAX Vs. ORIENTAL BANK OF COMMERCE	August 23, 2001
COMMISSIONER OF SURTAX Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	August 23, 2001
COMMISSIONER OF SURTAX Vs. GEDORE TOOLS INDIA P LTD	August 23, 2001
COMMISSIONER OF SURTAX Vs. INDO EUROPEAN MACHINERY CO P LIMITED	August 23, 2001
COMMISSIONER OF SURTAX Vs. ORISSA CEMENT LTD	August 23, 2001
COMMISSIONER OF WEALTH TAX Vs. SIR SHANKAR LALL FOUNDATION	March 7, 2001
COMMISSIONER OF WEALTH TAX Vs. SANTOKH SINGH	March 19, 2001
COMMISSIONER OF WEALTH TAX Vs. BRIG KAPIL MOHAN	July 10, 2001
COMMISSIONER OF WEALTH TAX Vs. HARI SHANKAR RASTOGI	August 1, 2001
COMMISSIONER OF WEALTH TAX Vs. BEGUM QAMAR SARWAR ALI	August 6, 2001
COMMISSIONER OF WEALTH TAX DELHI CENTRAL I Vs. KAPIL MOHAN NEW DELHI	July 10, 2001
COMMISSIONER OF WEALTH TAX INCOME TAX Vs. LT COL KAPIL MOHAN	May 30, 2001
COMMON CAUSE Vs. UNION OF INDIA	February 27, 2001
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA	December 19, 2001
COMPETENT CONSTRUCTION COMPANY Vs. ORIENTAL INSURANCE COMPANY	February 5, 2001
CONSTRUCTION BASE (P) LTD. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD.	March 9, 2001
CONSULATING ENGINEERING SERVICES INDIA LTD Vs. DEPARTMENT OF AGRICULTURE AND CO OPERATION	October 17, 2001
CONTINENTAL CONSTRUCTION LIMITED Vs. CHIEF ENGUNEER CONSTRUCTION N E RAILWAY GORAKHPUR	November 26, 2001
CONTINENTAL CONSTRUCTION LTD Vs. COMMISSIONER OF INCOME TAX	August 24, 2001
CONTINENTAL PROFILES LIMITED Vs. GOPAL BALI	April 30, 2001
CONTROLLER OF ESTATE DUTY Vs. NIRMALA BHANDARI	February 12, 2001
CONTROLLER OF ESTATE DUTY Vs. SATYAJIT	March 7, 2001
CONTROLLER OF ESTATE DUTY Vs. VEERAN WALI	March 5, 2001
CORIN MEDICAL LIMITED Vs. UNITED MEDICAL TECHNOLOGIES	October 5, 2001
COROMANDEL INDAG PRODUCTS INDIA LIMITED Vs. UNION OF INDIA	October 30, 2001
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA INDRAPRASTHA MARG NEW DELHI Vs. MAHESH TANEJA FCA	December 21, 2001
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. C M MEHROTRA	January 23, 2001
COURT ON ITS OWN MOTION Vs. STATEMENT MADE	January 16, 2001
COURT ON ITS OWN MOTION Vs. STATE	October 15, 2001
COX AND KINGS FOREX SERVICES Vs. STATE AND OTHERS	October 17, 2001
CREF FINANCE LIMITED Vs. PURI CONSTRUCTION LIMITED	April 18, 2001
CSIR SCIENTIFIC WORKS ASSOCIATION Vs. UNION OF INDIA	September 20, 2001
CSIR SCIENTIFIC WORKS ASSOCIATION Vs. UNION OF INDIA	September 12, 2001
CUREWELL INDIA LIMITED Vs. PHARMACHIM	August 10, 2001
CWT Vs. VASAVI PRATAP CHAND	November 12, 2001
D D SHARMA Vs. UNION OF INDIA	July 12, 2001
D K BHARGAVA Vs. MAYA DEVI	January 23, 2001
D K GOEL Vs. KAMAL SUJIT	July 16, 2001
D K KAPUR Vs. RESERVE BANK OF INDIA	January 19, 2001
D K NAWLAKHA Vs. COMMISSIONER OF INCOME TAX	August 6, 2001
D KOCHCHAR Vs. CANARA BANK	January 11, 2001
D L F UNIVERSAL LTD Vs. COMMISSIONER OF INCOME TAX	July 16, 2001
D P LALWANI Vs. DELHI DEVELOPMENT AUTHORITY	March 28, 2001
D P MEHTA Vs. COMMISSIONER OF INCOME TAX	January 3, 2001
D R GUPTA Vs. STATE	December 4, 2001
D R PURI Vs. KAMLESH SAWHNEY	January 10, 2001
D R SONDHI Vs. HELLA KG HUECK AND CO	November 29, 2001
D S PANWAR Vs. UNION OF INDIA	September 20, 2001
D.P. STEEL PVT. LTD. Vs. UNION OF INDIA (UOI)	February 19, 2001
DAEWOO ANCHOR ELECTRONICS LIMITED Vs. S L BHALLA	September 26, 2001
DAISY TRADING CORPORATION Vs. UNION OF INDIA	October 18, 2001
DALBIR SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	July 16, 2001
DALIP BHATIA Vs. STATE	September 4, 2001
DALIP KUMAR Vs. SADRI CHAUHAN	September 4, 2001
DALIP SINGH SACHAR Vs. MAA KARNI COAL CARRIERS PRIVATE LIMITED	September 14, 2001
DAMAN KAUR SETHI Vs. INDIAN BANK	September 12, 2001
DARSHAN Vs. DELHI POLICE PUBLIC SCHOOL	August 28, 2001
DARSHAN LAL Vs. STATE	February 23, 2001
DARYAU SINGH Vs. DELHI DEVELOPMENT AUTHORITY	December 5, 2001
DAYA CHAND Vs. COMMISSIONER OF INCOME TAX NEW DELHI	February 6, 2001
DAYA CHAND YADAV Vs. MUNICIPAL CORPORATION OF DELHI	September 25, 2001
DAYA NAND Vs. COMMISSIONER OF POLICE	August 21, 2001
DAYACHAND ENGG INDIA PRIVATE LIMITED Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED	December 20, 2001
DCM FINANCIAL SERVICES LTD. Vs. NEMO	December 20, 2001
DCM LIMITED Vs. SALES TAX OFFICER NEW DELHI	May 21, 2001
DEEN DAYAL SHARMA Vs. UNION OF INDIA	December 4, 2001
DEEP CHAND Vs. KUNDA MAL	August 24, 2001
DEEPAK BHARDWAJ Vs. UNION OF INDIA	July 24, 2001
DEEPAK BHARDWAJ Vs. STATE	March 9, 2001
DEEPAK ELECTRIC AND TRADING CO Vs. UNION OF INDIA	September 28, 2001
DEL AGHA Vs. DIRECTORATE OF REVENUE INTELLIGENCE	May 28, 2001
DELHI ABIBHAVAK MAHASANGH Vs. UNION OF INDIA	December 21, 2001
DELHI AIRPORT TDI EMPLOYEES UNION Vs. UNION OF INDIA	May 17, 2001
DELHI AUTOMOBILES P LTD Vs. COMMISSIONER OF INCOME TAX	August 9, 2001
DELHI BOTTLING COMPANY PRIVATE LIMITED Vs. TIMES GUARANTY FINANCIALS LIMITED	December 14, 2001
DELHI CANTONMENT BOARD Vs. DAULAT RAI AND SONS	August 6, 2001
DELHI DEVELOPMENT AUTHORITY Vs. MAYOR FURNISHERS AND DECORATORS	August 9, 2001
DELHI DEVELOPMENT AUTHORITY Vs. LABOUR COURT NO VIII	March 14, 2001
DELHI DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER	March 14, 2001
DELHI DEVELOPMENT AUTHORITY Vs. NATIONAL INSURANCE COMPANY	September 26, 2001
DELHI DEVELOPMENT AUTHORITY Vs. HINDUSTAN CONSTRUCTION CORPORATION ENGINEERS AND CONTRACTORS	September 12, 2001
DELHI DEVEWLOPMENT AUTHORITY Vs. BUMBRAH ELECTRICAL COMPANY	November 20, 2001
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. VICTOR CABLE INDUSTRIES LIMITED	November 28, 2001
DELHI FLOUR MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	March 13, 2001
DELHI IRON AND STEEL COMPANY LIMITED Vs. U P ELECTRICITY BOARD	May 3, 2001
DELHI JAN SUDHAR SAMITI Vs. ORIENTAL BANK OF COMMERCE	August 20, 2001
DELHI POLLUTION CONTROL COMMITTEE Vs. APPELLATE AUTHORITY	August 17, 2001
DELHI POLLUTION CONTROL COMMITTEE Vs. APPELLATE AUTHORITY	July 17, 2001
DELHI PUBLIC SCHOOL Vs. DELHI STATE SCHOOL KARMACHARI UNION REGD	March 16, 2001
DELHI SIMLA CATHOLIC ARCHDIOCESE Vs. UNION OF INDIA	December 21, 2001
DELHI STATE COOPERATIVE BANK LIMITED Vs. DSCO COOP INDUSTRIAL SOCIETY LIMITED	April 9, 2001
DELHI STATE ELECTRICITY WORKERS UNION Vs. DELHI VIDYUT BOARD	September 21, 2001
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. J K THAKUR	April 9, 2001
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. LAJPAT AHUJA	May 8, 2001
DELHI TEMPO TRASPORT UNION Vs. DELHI DEVELOPMENT AUTHORITY	May 31, 2001
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO II	July 11, 2001
DELHI TRANSPORT CORPORATION Vs. SARDAR SINGH	December 21, 2001
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT NO 1 DELHI	November 19, 2001
DELHI TRANSPORT CORPORATION Vs. OM KUMAR	October 19, 2001
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION DELHI	October 30, 2001
DENA BANK Vs. PRAMOD KUMAR	April 25, 2001
DENTSPLY INDIA PRIVATE LIMITED Vs. EXCEL INTERNATIONAL	April 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADITYA CHEMICALS LTD.	February 23, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. LAKSHMI PRECISION SCREWS LTD.	March 23, 2001
DESU KARAMCHARI ADHIKAR SURAKSHA SAMITI Vs. MCD	September 28, 2001
DEVENDER KUMAR MATHUR Vs. STATE OF DELHI	November 7, 2001
DEVI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	January 22, 2001
DEWAN CHAND Vs. INDIAN WELFARE RAILWAY ORGANISATION	August 27, 2001
DEWAN TYRES LTD Vs. COMMISSIONER OF C. EX., DELHI	October 19, 2001
DHAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI	August 21, 2001
DHANNO Vs. UNION OF INDIA	July 26, 2001
DHANPATMAL VIRMANI SENIOR SECONDARY SCHOOL Vs. J K KAPOOR	February 19, 2001
DHARAM CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY	September 24, 2001
DHARAM PAL Vs. UNION OF INDIA	September 12, 2001
DHARMENDRA KUMAR Vs. BANKING SERVICE RECRUITMENT BOARD	April 9, 2001
DHARMIK SABHA Vs. COMMISSIONER OF DELHI POLICE	October 16, 2001
DHEERAJ Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	June 1, 2001
DHEMBLE ENTERPRISES Vs. CHELSES PRODUCTS	November 22, 2001
DIMPLE SINGLA Vs. UNION OF INDIA	September 25, 2001
DINESH Vs. STATE	April 9, 2001
DINESH KUMAR Vs. COMMISSIONER OF INCOME TAX	May 14, 2001
DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIES RESERCH Vs. N K JAIN	July 30, 2001
DIRECTOR GENERAL OF INCOME TAX RESEARCH STATICS PUBLICATION AND PUBLIC RELATION Vs. DINESH CHANDER PANDEY	July 30, 2001
DIRECTOR GENERAL OF WORKS CPWD NIRMAN BHAWAN NEW DELHI Vs. REGIONAL LABOUR COMMISSIONER CENTRAL	September 25, 2001
DIRECTOR OF INCOME TAX Vs. WARDHA CHARITABLE TRUST	October 5, 2001
DIRECTOR OF INCOME TAX Vs. SIKAR CHARITABLE TRUST	October 5, 2001
DIRECTOR OF INCOME TAX EXEMPTION Vs. AGRIM CHARAN FOUNDATION	August 14, 2001
DIRECTOR OF INCOME TAX EXEMPTION Vs. PARIWAR SEWA SANSTHAN	May 29, 2001
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. DUMEZ SOGEA BORIE SAE	October 1, 2001
DIRECTORATE OF INCOME TAX RESEARCH STATICS PUBLICATION AND PUBLIC RELATION Vs. DINESH CHANDER PANDEY	July 31, 2001
DIUAN BHAI Vs. UNION OF INDIA	September 4, 2001
DIWAKAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	July 10, 2001
DIWAN BHAI Vs. UNION OF INDIA	September 4, 2001
DLF UNIVERSAL LIMITED Vs. UNION OF INDIA	August 20, 2001
DMA NURSING HOME AND MEDICAL Vs. UNION OF INDIA	June 1, 2001
DOLF LEADING LIMITED Vs. VIJAY CABLE INDUSTRIES	September 18, 2001
DUGGAL CONSTRUCTION INDIA LIMITED Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LIMITED	April 25, 2001
DUGGAR FIBER PRIVATE LIMITED Vs. M C D DESU	March 23, 2001
DURGA NATH SHARMA Vs. SHYAM SHANKAR GOELA	September 4, 2001
DURU MANCHANDANI Vs. K R MANJANI	May 25, 2001
DWARKA NATH JAIN Vs. JAIN MUSIC CORNER	April 23, 2001
DWARKA SECTOR 5 AND SECTOR 12 RESIDENT WELFARE ASSOCIATION Vs. UNION OF INDIA	October 3, 2001
DY. COMMISSIONER OF INCOME TAX Vs. GOLD TAX FURNISHING INDUSTRIES	August 23, 2001
E I LIMITED Vs. KLAUS MITTELBACHERT	July 30, 2001
EASTERN BOOK COMPANY Vs. NAVIN J DESAI	March 9, 2001
EASTERN BOOK COMPANY Vs. NAVIN J DESAI	January 17, 2001
EASTERN SALES CORPORATION Vs. PREMIUM APPARELS PRIVATE LIMITED	February 8, 2001
EASTMAN COLLABORATER Vs. S K MEHTA	March 30, 2001
EICHER GOODEARTH LTD Vs. COMMISSIONER OF INCOME TAX	August 10, 2001
EICHER GOODEARTH LTD. Vs. DY. COMMISSIONER OF INCOME TAX	January 31, 2001
ELECTRICAL AGENCIES CORPORATION Vs. COMMISSIONER OF INCOME TAX	July 20, 2001
ELIZABETH SKARIAH Vs. ABY SKARIAH	December 13, 2001
EMMANNEUL UCHENNA EZENWOSU Vs. NARCOTICS CONTROL BUREAU	October 7, 2001
ENKAY CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	March 16, 2001
ESCORTS FINANCE LIMITED Vs. SOUTHEM INVESTIGATION	January 25, 2001
ESCORTS FINANCE LIMITED Vs. MOHAMMAD HANIF D KHAN	May 8, 2001
ESGEE ENTERPRISES Vs. INTERNATIONAL CYCLE GEARS	September 19, 2001
ESSANG NYONG Vs. STATE OF NCT OF DELHI	May 3, 2001
ESSBAN PAINTS PRIVATE LIMITED Vs. UNION OF INDIA	May 23, 2001
EX LINK G DVR DAYA NAND Vs. UNION OF INDIA	September 21, 2001
EX SM ASHFAQ AHMAD Vs. UNION OF INDIA	February 22, 2001
EXIDE INDUSTRIES LIMITED Vs. EXIDE CORPORATION USA	October 17, 2001
EXPRESS TOWERS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 12, 2001
F D LARKINS Vs. STATE	April 30, 2001
FACULTY ASSOCIATION OF ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA	November 26, 2001
FALCO AIR CARGO AND TRAVELS PRIVATE LIMITED Vs. UNION OF INDIA	August 13, 2001
FARIDA Vs. GOVT OF NCT OF DELHI	December 11, 2001
FARIDA DAR Vs. STATE	March 28, 2001
FAROOQ SAULAT Vs. UNION OF INDIA	May 28, 2001
FATEH SINGH Vs. STATE	July 20, 2001
FEDERATION OF RAILWAY OFFICERS ASSOCIATION Vs. UNION OF INDIA	December 5, 2001
FERIDABAD IRON AND STEEL TRADERS ASSOCIATION Vs. UNION OF INDIA	December 4, 2001
FLOWER TOBACCO COMPANY Vs. AMBAR TOBACCO COMPANY	May 25, 2001
FOOD CORPORATION OF INDIA Vs. HOME INDIA PRIVATE LIMITED	May 18, 2001
FOOD CORPORATION OF INDIA Vs. HOWE INDIA PRIVATE LIMITED	July 18, 2001
FOOD CORPORATION OF INDIA Vs. EAST INTERNATIONAL LIMITED	August 6, 2001
FOOD CORPORATION OF INDIA Vs. LAXMI NARAIN	February 27, 2001
FORTUNE PARK HOTEL LIMITED Vs. U G HOTEL AND RESORTS LIMITED	August 27, 2001
FREE LEGAL AID CELL SHRI SUGAN CHAND AGGARWAL ALIAS BHAGATJI Vs. GOVT OF NCT OF DELHI	July 23, 2001
FREE WHEELS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	May 4, 2001
FREEZE KING INDUSTRIES PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT	April 12, 2001
FREEZE KING INDUTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 21, 2001
FRIENDS OVERSEAS (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX	August 17, 2001
FRONTIER BRICK KILN Vs. DDA	March 8, 2001
FUJITSU ICIM LIMITED Vs. KLG SYSTEL LIMITED	July 16, 2001
G C GHOSHALIASM KARIM GHAZI Vs. SUSHMITA GHOSH	January 31, 2001
G C KUMAR Vs. ASHOK KUMAR	April 11, 2001
G CHANDRASEKAR Vs. CSIR	September 10, 2001
G D GAIHA Vs. UNION OF INDIA	September 28, 2001
G E CAPITAL TRANSPORT FINANCIAL SERVICES LIMITED Vs. SKS LIMITED	February 19, 2001
G R CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY	October 5, 2001
GAAJRA INTERNATIONAL Vs. FOOD CORPORATION OF DELHI	October 5, 2001
GAJINDER PAL SINGH Vs. MEHTAB SINGH	August 21, 2001
GALAXY POWER CABLES LIMITED Vs. CANARA BANK	May 7, 2001
GANESH PLASTIC Vs. LAJPAT RAI SOBTI	August 7, 2001
GANESH TRADING CO Vs. COMMISSIONER OF INCOME TAX	March 20, 2001
GANGA DASS DEAD Vs. UNION OF INDIA	April 18, 2001
GANGA PRASHAD SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	October 29, 2001
GANGA RAM HOSPITAL TRUST Vs. MUNICIPAL CORPORATION OF DELHI	June 1, 2001
GANGA ROLLER FLOUR MILLS PRIVATE LIMITED Vs. A B INDUSTRIES BABA BREAD	September 12, 2001
GANGESHWAR LIMITED Vs. COMMISSIONER OF INCOME TAX	August 16, 2001
GANPAT Vs. UNION OF INDIA	February 2, 2001
GAP INC Vs. PRAVIN K JANI	January 19, 2001
GARG ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY	May 3, 2001
GAS AUTHORITY OF INDIA LIMITED Vs. GOBIND GLASS AND INDUSTRIES LIMITED	November 19, 2001
GAURAV RASWANT Vs. UNION OF INDIA	May 1, 2001
GAUTAM ADHIKARI Vs. JAGIR SINGH	December 4, 2001
GAUTAM KATARIA Vs. LA EXOTICA	October 9, 2001
GAYA PRASHAD Vs. INDIAN AIRLINES LIMITED	September 4, 2001
GAYAL TAX FAB PRIVATE LIMITED Vs. ANIL KAPOOR PROPRIETOR SUPRIYA FASHION	April 11, 2001
GAYATRI DEVI Vs. MANGAT SINGH	January 18, 2001
GAZEBO INDUSTRIES LTD Vs. REGISTRAR OF TRADE MARKS AND ANOTHER	September 17, 2001
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA	May 16, 2001
GEESH KAUSHIK Vs. UNION OF INDIA	August 10, 2001
GEETA MAHADEVAN Vs. UNION OF INDIA	August 21, 2001
GEETA SETHI Vs. STATE CENTRAL BUREAU OF INVESTIGATION	March 12, 2001
GENERAL ENGG WORKS Vs. POWER GRID CORPORATION OF INDIA LIMITED	December 21, 2001
GEORGE LILLINGATON AND COMPANY LIMITED Vs. KESARWANI BROTHERS	October 31, 2001
GEORGE LILLINGTON AND COMPANY LIMITED Vs. PRESTIGE PAINTS	December 14, 2001
GHAN SHYAM DASS Vs. UNION OF INDIA	May 18, 2001
GIAN CHAND Vs. UNION OF INDIA	August 23, 2001
GIAN DEVI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	July 20, 2001
GILLETTE COMPANY Vs. A K STATIONERY	August 3, 2001
GIRDHARI LAL DHARA Vs. AMIN CHAND	August 28, 2001
GIRDHARI SINGH NEGI Vs. NEW DELHI MUNICIPAL COUNCIL	August 27, 2001
GIRNAR FOOD BEVERAGES PRIVATE LIMITED Vs. GODFREY PHILLIPS INDIA LIMITED	March 19, 2001
GLOBAL TRUST BANK LIMITED Vs. FARGO FREIGHT LIMITED	July 17, 2001
GMNCO LIMITED Vs. RAVI GUPTA	March 19, 2001
GOA TELECOMMUNICATIONS AND SYSTEMS LIMITED Vs. UNION OF INDIA	July 17, 2001
GOBIND PARSHAD JAGDISH PARSHAD Vs. HARI SHANKAR	January 11, 2001
GODREJ SOAPS PRIVATE LIMITED Vs. DORA COSMETICS CO	April 23, 2001
GOEL ASSOCIATES Vs. SAIL COOPERATIVE GROUP HOUSING SOCIETY LIMITED	June 1, 2001
GOOD VALUE ENGINEERS Vs. M M S NANDA	October 18, 2001
GOPICHAND P HINDUJA PRAKASH P HINDUJA SRICHAND P HINDUJA Vs. CENTRAL BUREAU OF INVESTIGATION	April 27, 2001
GORBACHAN SINGH BHAWNANI Vs. STATE	September 11, 2001
GORDHAN, RAM KANWAR YADAV,EX-JUNIOR WARRANT OFFICER,AIR FORCE SERVICE NO 615850 Vs. UNION OF INDIA	October 19, 2001
GOYAL MG GASES LIMITED Vs. PUNJAB WIRELESS SYSTEMS LIMITED	September 11, 2001
GROVER LEASING LIMITED Vs. LML FIBRES LIMITED	July 23, 2001
GROW ON EXPORT INDIA LIMITED Vs. J K GOEL	September 10, 2001
GUDI TRADING Vs. UNION OF INDIA	September 12, 2001
GUJARAT HEAVY CHEMICALS LIMITED Vs. KRISHNA SALES CORPORTION	May 21, 2001
GUNNER MAMRAJ Vs. CHIEF OF ARMY STAFF	April 30, 2001
GUPTA BROTHERS CONDUIT PIPE MANUFACTURING CO PRIVATE LIMITED Vs. ANIL GUPTA	September 5, 2001
GURBACHAN SINGH Vs. STATE	May 28, 2001
GURCHARAN KAUR Vs. RAJA RAM	February 15, 2001
GURCHARAN SINGH BHAWNANI Vs. STATE	October 12, 2001
GURCHARAN SINGH SEHGAL Vs. STATE COUNCIL OF EDUCATION RESERCH AND TRAINING	July 31, 2001
GURVIR INDER SINGH Vs. JUGVIR INDER SINGH	March 2, 2001
GYAN SINGH KALSI Vs. A K MAHAJAN	August 1, 2001
H C CHANDEL Vs. UNION OF INDIA	November 5, 2001
H C KHURANA Vs. DELHI DEVELOPMENT AUTHORITY	March 27, 2001
H J HAKER AND BROS INC Vs. MMTC	September 5, 2001
H L NARANG Vs. MUNICIPAL CORPORATION OF DELHI	August 8, 2001
H R D ENTERPRISES Vs. AMTEX AMBIENCE LIMITED	November 9, 2001
H S BAWA Vs. MAHINDER PRAKASH	November 21, 2001
H S DHINGRA Vs. SARASWATI COOPERATIVE GROUP HOUSING SOCIETY LIMITED	April 20, 2001
H S RANA Vs. UNION OF INDIA	May 25, 2001
H S REKHI Vs. O N G C	September 21, 2001
HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	March 8, 2001
HANS RAJ Vs. JEET KAUR	October 12, 2001
HANS RAJ Vs. AMRIK SINGH	September 10, 2001
HANUMAN PRASAD SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	October 3, 2001
HARBANS KAUR Vs. JAI BHAGWAN	April 30, 2001
HARESH KUMAR MISHRA Vs. UNION OF INDIA	December 20, 2001
HARI CHAND Vs. UNION OF INDIA	March 30, 2001
HARI CHAND Vs. FOOD CORPORATION OF INDIA	February 14, 2001
HARI OM SINGH Vs. UNION OF INDIA	September 25, 2001
HARI PRAKASH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	February 19, 2001
HARI RAM KAKKAR Vs. UNION OF INDIA	June 1, 2001
HARI SINGH Vs. MADAN LAL	January 24, 2001
HARI SINGH Vs. UNION OF INDIA	March 14, 2001
HARINDER SINGH Vs. MUNICIPAL CORPORATION OF DELHI	July 31, 2001
HARISH CHANDER DEWAN Vs. MAHESH CHANDER DEWAN	January 11, 2001
HARISH KUMAR SAHNI Vs. JYOTI	November 2, 2001
HARISH RAMCHANDANI Vs. MANU RAMCHANDANI	April 18, 2001
HARJI ENGINEERING WORKS PRIVATE LIMITED Vs. BHARAT HEAVY ENGINEERING LIMITED	April 25, 2001
HARJIT SINGH Vs. SURINDER SINGH	October 5, 2001
HARMAN METALS Vs. OPAL ZIPPERS PRIVATE LIMITED	March 7, 2001
HARMOHARI SINGH Vs. GARBAX SINGH	July 10, 2001
HARNANDI Vs. UNION OF INDIA	March 27, 2001
HARPREET SINGH Vs. STATE	September 17, 2001
HARSH MENDIRATTA Vs. MAHARAJ SINGH	November 2, 2001
HARSHA TRACTORS LIMITED Vs. SECRETARYLABOUR	February 19, 2001
HARVINDER SINGH Vs. BINDER KAUR	November 1, 2001
HARVINDER SINGH Vs. BINDER KAUR	November 8, 2001
HASEENA BEGUM Vs. STATE	July 25, 2001
HBL LIMITED Vs. UNION OF INDIA	August 7, 2001
HELPAGE INDIA Vs. HELPAGE GARHWAL	May 31, 2001
HEMANT GAUR Vs. UNION OF INDIA	December 21, 2001
HEMANT SURYANATH DUBEY Vs. STATE	November 11, 2001
HEMANT SURYANATH DUBEY Vs. STATE	September 11, 2001
HERITAGE AND CULTURE FORUM Vs. UNION OF INDIA	July 25, 2001
HET RAM Vs. UNION OF INDIA	August 16, 2001
HIGH COURT OF DELHI Vs. PURSHOTTAM DAS GUPTA	February 9, 2001
HIMACHAL PRADESH STATE CO OP BANK LIMITED Vs. GULSHAN KUMAR	January 18, 2001
HINDU INS BUILDING RAFI MARG NEW DELHI Vs. PRESIDING OFFICER INDUSTRIES TRIBUNAL NO II DELHI	October 30, 2001
HINDUSTAN ANTIBIOTICS LIMITED Vs. HINDUSTAN MAX GB LIMITED	March 19, 2001
HINDUSTAN APPLIANCES Vs. K L SHROOF	February 1, 2001
HINDUSTAN CARBIDE PRIVATE LIMITED Vs. NATIONAL CAPITAL TERRITORY OF DELHI	May 28, 2001
HINDUSTAN CARBIDE PRIVATE LIMITED Vs. GOVT OF NCT OF DELHI	December 10, 2001
HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY	February 5, 2001
HINDUSTAN PUBLICITY PVT Vs. CHIEF AREA MANAGER NORTHERN RAILWAY	August 17, 2001
HINDUSTAN REFRIGERATION STORES Vs. COMMISSIONER OF INCOME TAX	July 24, 2001
HINDUSTAN TRANSMISSION PRODUCTS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	March 8, 2001
HINDUSTAN WIRES LIMITED Vs. RALSONS TYRES LIMITED	February 13, 2001
HIRA LAL Vs. GOVERNMENT OF NCT OF DELHI	December 12, 2001
HIRALAL Vs. MUNICIPAL CORPORATION OF DELHI	November 22, 2001
HOSPITAL EMPLOYEES UNION Vs. UNION OF INDIA	November 21, 2001
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. DSA ENGINEERS BOMBAY	October 4, 2001
HUKUM CHAND Vs. STATE	October 12, 2001
HYGIENIC RESEARCH INSTITUTE Vs. SHOBHAN LAL JAIN	May 15, 2001
IMPRESSION EXPORT PRIVATE LIMITED Vs. BANK OF BARODA	August 7, 2001
INDAG RUBBER LTD Vs. COMMISSIONER OF INCOME TAX	May 24, 2001
INDER DEV SHARMA Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI	September 18, 2001
INDER JEET Vs. AGRICULATURAL PRODUCE MARKET COMMITTEE	September 21, 2001
INDERJIT KAUR Vs. STATE OF DELHI	September 11, 2001
INDERRAJ Vs. UNION OF INDIA	February 15, 2001
INDIAN ALUMINIUM COMPANY LIMITED Vs. PREM METAL SYNDICATE	May 15, 2001
INDIAN BANK Vs. PANJAB NATIONAL BANK	March 12, 2001
INDIAN FOILS LIMITED Vs. SR FOILS LIMITED	November 20, 2001
INDIAN HERBS REASERCH AND SUPPLY COMPANY LIMITED Vs. LALJI MAL	October 5, 2001
INDIAN INSTITUTE OF TECHNOLOGY Vs. CO ORDINATION COMMITTEE	September 7, 2001
INDIAN NATIONAL CONGRESS Vs. ASSTT. COMMISSIONER OF INCOME TAX	April 9, 2001
INDIAN OIL CORPORATION LIMITED Vs. INTERNATIONAL BUILDING AND COMPANY PRIVATE LIMITED	August 27, 2001
INDIAN OVERSEAS BANK Vs. R M MARKETING AND SERVICES PRIVATE LIMITED	May 16, 2001
INDIAN POTASH LIMITED Vs. POTASH RESEARCH INSTITUTE	November 7, 2001
INDIAN RED CROSS SOCIETY Vs. RED CROSS BLOOD BANK	October 9, 2001
INDIAN SHAVING PRODUCTS LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	October 5, 2001
INDIGO RADIO PRIVATE LIMITED Vs. UNION OF INDIA	April 26, 2001
INDIRA RAI Vs. IAF EDUCATIONAL AND CULTURAL SOCIETY	July 25, 2001
INDIRA SONTI Vs. SURYANARAYANA MURTHY SONTI	July 24, 2001
INDIRA SONTI Vs. SURYANARAYANA MURTY SONTI	July 27, 2001
INDO CANADOAN TRANSPORT CO Vs. AIR PORTS AUTHORITY OF INDIA	August 21, 2001
INDO IMEX AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 6, 2001
INDO RAMA SYNTHETICS INDIA LIMITED Vs. UNION OF INDIA	December 21, 2001
INDRAPRASTHA MEDICAL CORPORATION LIMITED Vs. GOVERNMENT OF NCT OF DELHI	June 1, 2001
INDU BALA TOPPO Vs. FRANCIS XAVIER TOPPO	September 7, 2001
INSTALMENT SUPPLY LIMITED Vs. MALKIAT SINGH	October 18, 2001
INSTALMENT SUPPLY PRIVATE LIMITED Vs. S JOGINDER SINGH	October 9, 2001
INSTITUTE OF DIRECTORS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	October 1, 2001
INTERGRATED FIRE PROTECTION PRIVATE LIMITED Vs. DIRECTOR OF PURCHASE AIR HEADQUARTERS	September 18, 2001
INTERGRATED FIRE PROTECTION PRIVATE LIMITED Vs. DIRECTOR OF PURCHASE AIR HQRS	December 20, 2001
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX	October 15, 2001
INTERNATIONAL AMUSEMENT LTD. Vs. INDIAN TRADE PROMOTION ORGANIZATION	January 23, 2001
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED	July 23, 2001
INTERNATIONAL DATA PROCESSING COMPANY PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	November 28, 2001
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	September 25, 2001
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	January 17, 2001
INTERNATIONAL TRADING CO Vs. UNION OF INDIA	September 11, 2001
IQBAL Vs. STATE	July 24, 2001
IRFAN HUSSAIN MAZHAR ABBAS Vs. LT GOVERNOR NCT OF DELHI	December 19, 2001
ISHAQ SHAH Vs. STATE	August 31, 2001
ISHWARI PRASAD Vs. RESERVE BANK OF INDIA	February 13, 2001
ISLAM Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 22, 2001
ITC HOTELS LIMITED Vs. AMITABH BACHCHAN CORPORATION LIMITED	February 5, 2001
ITC LIMITED Vs. MAURYA SHERATON HOTEL KAMGAR CONGRESS	September 7, 2001
ITENDER SINGH CHADHA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	September 14, 2001
J D PROPERTIES LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX	May 2, 2001
J K ANAND Vs. DELHI DEVELOPMENT AUTHORITY	May 16, 2001
J K CORPORATION LIMITED Vs. PRATIBHA CEMENT PRIVATE LIMITED	September 6, 2001
J K INTERNATIONAL Vs. STATE	May 25, 2001
J K KASHYAP Vs. M G CAPITAL SERVICES	December 21, 2001
J K SHARMA Vs. UNION OF INDIA	May 7, 2001
J M RAMACHANDRA AND SONS Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	September 26, 2001
J P GUPTA Vs. UNION OF INDIA	November 5, 2001
J P SHARMA Vs. STATE BANK OF INDIA	February 14, 2001
J S CHAWALA Vs. HARYANA MINERALS LIMITED	January 5, 2001
J S CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY	January 23, 2001
J S CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY	November 9, 2001
J T INDIA EXPORTS Vs. UNION OF INDIA	September 21, 2001
J.K. KASHYAP Vs. M/S M.G. CAPITAL SERVICES & ANR.	November 8, 2001
JAGAN NATH Vs. STATE	July 23, 2001
JAGAT RAM TREHAN SONS Vs. DELHI DEVELOPMENT AUTHORITY	July 26, 2001
JAGBIR SINGH Vs. STATE	February 9, 2001
JAGDISH AMBEDKAR Vs. GOVT OF NCT OF DELHI	September 28, 2001
JAGDISH CHANDER ANAND Vs. MADAN BABU AND CO	July 26, 2001
JAGDISH KHANDEWAL Vs. UNION OF INDIA	February 12, 2001
JAGDISH KUMAR SHARMA Vs. D T C	March 13, 2001
JAGDISH NARAYAN SINGH Vs. UNION OF INDIA	May 29, 2001
JAGDISH PRASAD AGARWAL Vs. CIMMCO BIRLA LIMITED	September 7, 2001
JAGDISH RAI Vs. TEK CHAND	August 27, 2001
JAGJEEWAN Vs. STATE	October 9, 2001
JAGMAL SHARMA Vs. UNION OF INDIA	July 27, 2001
JAGMOHAN MOHAR SINGH Vs. UNION OF INDIA	July 9, 2001
JAGMOHAN PURI Vs. UNION OF INDIA	May 17, 2001
JAGTJIT INDUSTRIES LIMITED Vs. REGISTRAROF TRADE MARKS	June 22, 2001
JAI BHAGWAN Vs. STATE	August 1, 2001
JAI BHAGWAN GUPTA Vs. BHAGO DEVI	April 11, 2001
JAI KARAN SINGH Vs. AIRPORT AUTHORITY OF INDIA	February 5, 2001
JAI LAL Vs. UNION OF INDIA	August 31, 2001
JAI SINGH Vs. DELHI DEVELOPMENT AUTHORITY	August 10, 2001
JAIBIR SINGH Vs. LT GOVERNOR OF DELHI	August 1, 2001
JAIDEV Vs. PRASAR BHARTI	September 10, 2001
JAIN BROTHERS Vs. COMMISSIONER OF INCOME TAX I	March 13, 2001
JAIN EXPORTS PRIVATE LIMITED Vs. STATE BANK OF SAURASTHRA	May 14, 2001
JAIN ROLLING MILLS Vs. MUNICIPAL CORPORATION OF DELHI	December 14, 2001
JAIN SOCIETY FOR THE PROTECTION OF ORPHANS FOR INDIA Vs. STATE	August 17, 2001
JAIN TUBE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 27, 2001
JAIPUR POLYSPIN LIMITED Vs. UNION OF INDIA (UOI)	January 19, 2001
JAISHREE MANCHANDA Vs. NEW DELHI MUNICIPAL COUNCIL	March 27, 2001
JAL SINGH Vs. COMMISSIONER OF POLICE	September 19, 2001
JALIL AHMED ANSARI Vs. DEVEOPMENT COMMISSIONER	March 30, 2001
JALLO SUBSIDIARY INDUSTRIES CO INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 23, 2001
JAMBO INTERNATIONAL Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED	September 11, 2001
JAMMU AND KASHMIR BANK LIMITED Vs. MAYUR EXPORTS	April 26, 2001
JANAK R MEHTA Vs. STATE	January 9, 2001
JAS RATH Vs. UNION OF INDIA	September 4, 2001
JASBIR SINGH BAJAJ Vs. GURDEEP SINGH BAJAJ	September 14, 2001
JASBIR SINGH MALIK Vs. STATE	August 28, 2001
JASMER SINGH SARAN Vs. ELECTRONICS TRADE AND TECHNOLOGY DEVELOPMENT CORPORATION LIMITED	September 24, 2001
JASON LINKS I PRIVATE LIMITED Vs. MTNL	July 13, 2001
JASVINDER SINGH Vs. STATE	April 26, 2001
JASWANT SINGH Vs. DISTRICT AND SESSIONS JUDGE DELHI	June 1, 2001
JAY PRESSTRESSED PRODUCTS LIMITED Vs. UNION OF INDIA	September 21, 2001
JAYA FOOD INDUSTRIES PRIVATE LIMITED Vs. SPECTRUM TECHNOLOGIES USA INC	May 25, 2001
JAYANT AMRITANAND SHUKLA Vs. MALA SHUKLA	September 6, 2001
JAYASHREE G NAIK Vs. UNION OF INDIA	December 19, 2001
JAYSHREE TEA AND INDUSTRIES LIMITED Vs. UNION OF INDIA	October 16, 2001
JINDAL ARMATICS Vs. SOUTH COAST SPICES EXPORTS PRIVATE LIMITED	July 30, 2001
JINDAL FINANCIAL AND INVESTMENT SERVICES Vs. PRAKASH INDUSTRIES LIMITED	July 30, 2001
JINDAL PHOTO FILMS LIMITED Vs. STATE	February 20, 2001
JITENDER KUMAR Vs. SECRETARY MINISTRY OF URBAN DEVELOPMENT	February 13, 2001
JOGINDER SINGH Vs. UNION OF INDIA	August 9, 2001
JOLEN INTERNATIONAL LIMITED Vs. DIWAN INDUSTRIAL CHEMICALS	September 24, 2001
JYOTI GUPTA Vs. ASHOK KUMAR	March 9, 2001
JYOTI KUMAR AHUJA Vs. NARENDER SINGH GREWAL	August 10, 2001
K C GOYAL Vs. DELHI DEVELOPMENT AUTHORITY	May 10, 2001
K C SETHI Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA	March 27, 2001
K E BURGMANN A S Vs. H N SHAH	September 21, 2001
K G KHOSLA COMPRESSORS PRIVATE LIMITED Vs. NIRMAL CHAWLA	September 28, 2001
K K MANCHANDA Vs. UNION OF INDIA	February 16, 2001
K K MODI Vs. K N MODI	October 8, 2001
K L CHANDANA Vs. UNION OF INDIA	September 19, 2001
K L G SYSTEL LIMITED Vs. DIRECTOR VAS III DEPARTMENT TELECOMMUNICATION	March 30, 2001
K L GERA Vs. PRESIDING OFFICER	August 21, 2001
K L KALRA Vs. STATE	June 1, 2001
K L RATHEE Vs. MUNICIPAL CORPORATION OF DELHI	February 14, 2001
K L SONDHI Vs. CONTROLLER OF ESTATE DUTY	March 7, 2001
K P AGGARWAL Vs. UNION OF INDIA	September 5, 2001
K P AGGARWAL Vs. UNION OF INDIA	September 8, 2001
K P SINGH Vs. UNION OF INDIA	February 13, 2001
K P SREEKANT Vs. UNION OF INDIA	August 24, 2001
K R MALHOTRA Vs. DELHI VIDHYUT BOARD	August 6, 2001
K S ANANDRAM Vs. UNION OF INDIA	September 12, 2001
K S CHEEMAN Vs. MUNICIPAL CORPORATION OF DELHI	February 5, 2001
K S MATHEW Vs. GOVT OF NCT DELHI	August 13, 2001
K S WAHI Vs. GANGA EXPORTS	February 13, 2001
K V KOHLI DEACEASED Vs. STATE	August 2, 2001
K VIJAYAN Vs. CENTRAL BUREAU OF INVESTIGATION	October 30, 2001
KAILASH CHAND Vs. UNION OF INDIA	July 30, 2001
KAILASH CHANDER SHARMA Vs. NIRMALA WATI	April 12, 2001
KAILASH KAUR Vs. SANJIT KUMAR SAHA	October 15, 2001
KAILASH WATI Vs. STATE	July 20, 2001
KALI CHARAN Vs. ISHWAR DASS	August 1, 2001
KALU RAM AND CO FIRM Vs. COMMISSIONER OF INCOME TAX	December 21, 2001
KALYAN KHARI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	July 26, 2001
KALYAN SINGH Vs. UNION OF INDIA	August 7, 2001
KAMAL KISHORE SABOO Vs. NAWABZABA HUMAYUN KAMAL HASAN KHAN	February 2, 2001
KAMANA GUPTA Vs. NCT OF DELHI	March 29, 2001
KAMIL Vs. NEW VIDHYACHAL COOPERATIVE GROUP HOUSING SOCIETY LIMITED	May 7, 2001
KAMLA BHARGAVA Vs. UNION OF INDIA	November 29, 2001
KAMLESH ARORA Vs. MUNICIPAL CORPORATION OF DELHI	May 3, 2001
KAMLESH JAISWAL Vs. GENERAL MANAGER CENTTAUR HOTEL	February 2, 2001
KANCHAN B R Vs. AKASH ALIAS YUSUF HUSSAIN	March 16, 2001
KANIKA AGGARWAL Vs. N C T OF DELHI	August 8, 2001
KANISHK KHULLAR Vs. MUNICIPAL CORPORATION OF DELHI	May 2, 2001
KANTA Vs. JASWANT SINGH	February 15, 2001
KANTA VOHRA Vs. SURAT SINGH	October 31, 2001
KANWAL KISHORE MANCHANDA Vs. RAKSHA ARORA	August 27, 2001
KANWAR JIT SINGH ARORA Vs. GURDEEP SINGH ARORA	April 11, 2001
KANWAR JOHAR Vs. RAMEY	January 11, 2001
KAPIL MOHAN Vs. COMMISSIONER OF INCOME TAX	April 23, 2001
KAPOOR GROUP Vs. SUPREME COURT OF INDIA BAR ASSOCIATION	September 3, 2001
KARAMCHARI ADHIKAR SURAKSHA SAMITI Vs. MUNICIPAL CORPORATION OF DELHI	September 28, 2001
KARAMJIT SINGH GAHUNIA Vs. DALMIA INDUSTRIES LIMITED	July 26, 2001
KARAN AND CO Vs. INCOME TAX APPELLATE TRIBUNAL	July 20, 2001
KARMA VEER Vs. UNION OF INDIA	July 16, 2001
KASHINATH PRASAD Vs. HOUSING URBAN DEVELOPMENT CORPORATION	August 17, 2001
KATHERINE Vs. SAMUEL DENIAL CHAND	August 6, 2001
KAUKAB NAQVI Vs. UNION OF INDIA	December 20, 2001
KAUSHALYA MEHTA Vs. STATE	December 5, 2001
KAUSHALYA RANI Vs. MUNICIPAL CORPORATION OF DELHI	February 12, 2001
KEWAL KRISHAN MAYOR Vs. KAILASH CHAND MAYOR	August 31, 2001
KG MAL Vs. SHAM BEHARI MAL DEAD THR LEGAL REPRESENTATIVES	January 19, 2001
KHAIRATI LAL KHURANA Vs. GOVT OF NCT OF DELHI	August 30, 2001
KHANDELWAL LABORATORIES LIMITED Vs. FDC LIMITED	August 21, 2001
KHAZAN Vs. UNION OF INDIA	October 8, 2001
KHAZANI Vs. HEM CHANDER KHARI	February 12, 2001
KHUSHWANT SINGH Vs. MANEKA GANDHI	September 18, 2001
KIRAN BAGGA Vs. UNION OF INDIA	May 4, 2001
KIRAN COSTRUCTION CO Vs. BHARTYA YANTRA NIGAM LIMITED	September 28, 2001
KIRAN SINGH Vs. UNION OF INDIA	August 13, 2001
KIRAN SRIVASTAVA Vs. UNIVERSITY GRANTS COMMISSION	March 28, 2001
KISHAN CHAND Vs. SWATANTRA BHARAT MILLS	February 13, 2001
KISHAN KALARA Vs. NEW DELHI MUNICIPAL CORPORATION	April 8, 2001
KISHAN LAL Vs. DELHI DEVELOPMENT AUTHORITY	May 10, 2001
KISHAN LAL KALRA Vs. NEW DELHI MUNICIPAL CORPORATION	April 18, 2001
KISHAN SWROOP Vs. MAWASI	October 8, 2001
KISHORE JAIN Vs. STATE	October 9, 2001
KISHORE JAIN Vs. STATE	September 25, 2001
KISHORI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 10, 2001
KLG SYSTEL LIMITED Vs. FUJITSU ICIM LIMITED	April 23, 2001
KOCHHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY	May 17, 2001
KOCHHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY	October 19, 2001
KRISHAN KUMAR MADHOK Vs. UNION OF INDIA	December 19, 2001
KRISHAN KUMAR SUREKHA Vs. UNION OF INDIA	April 20, 2001
KRISHAN LAL SHARMA Vs. SHUSHIL BUDHIRAJA	July 18, 2001
KRISHAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY	January 16, 2001
KRISHANA DEVI Vs. HARYANA STATE ELECTRICITY BOARD	September 20, 2001
KRISHANA PAL SINGH Vs. DELHI TRANSPORT CORPORATION	February 14, 2001
KRISHNA BEHARI LAL BHATNAGAR Vs. COMMISSIONER NEW DELHI MUNICIPAL COMMITTEE NEW DELHI MUNICIPAL COMMITTEE	February 15, 2001
KRISHNA GOPAL HEDA Vs. BHARAT COMMERCE AND INDUSTRIAL LIMITED	March 28, 2001
KRISHNA KUMAR AVASTHI Vs. MUNICIPAL CORPORATION OF DELHI	February 15, 2001
KRISHNA LAL BAWEJA Vs. SUDERSHAN	March 13, 2001
KRISHNA MADAN Vs. DEPARTMENT OF CUSTOMS	April 9, 2001
KRISHNA PRAKASH Vs. DILIP HAREL MITRA CHENOY	August 10, 2001
KUL HIND TANZIAM E MASJID Vs. DELHI WAKF BOARD	July 30, 2001
KUMARI REKHA TYAGI Vs. VICE CHANCELLOR UNIVERSITY OF DELHI	May 18, 2001
KUNJ BEHARI Vs. K D CHURIWALA AND SONS	October 19, 2001
KUSUM KISHORE Vs. KAMLA SINGH	October 11, 2001
KUSUM LATA MISRA Vs. SUKHBIR JHA	May 7, 2001
KWALITY RESTAURANT AND ICE CREAM LIMITED Vs. COMMISSIONER OF INCOME TAX	August 1, 2001
L AND T NIRO LIMITED Vs. S R P INDUSTRIES LIMITED	May 22, 2001
LAKHA RAM SHARMA Vs. BALAR MARKETING PRIVATE LIMITED	October 10, 2001
LAKHBIR SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	November 7, 2001
LAKSHMI DEVI Vs. STATE OF DELHI	November 5, 2001
LALAN PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI	August 27, 2001
LALIT KUMAR SHARMA Vs. KAPIL KUMAR SHARMA	April 26, 2001
LATA AMBWANI Vs. SANGEETA KALRA	September 19, 2001
LATE SHRI JEEVAN DASS Vs. RANBIR SINGH	January 22, 2001
LAXMI BAI ALIAS LACHHMI BAI Vs. UNION OF INDIA	September 20, 2001
LAXMI NARAIN Vs. DELHI DEVELOPMENT AUTHORITY	February 1, 2001
LEATHER PERFECTION Vs. EXPORT AND ALLIED SERVICES	March 3, 2001
LIFETREE CONVERGENCE LIMITED Vs. MAHANAGAR TELEPHONE NIGVAM LIMITED	October 4, 2001
LLOYD INSULATIONS INDIA LIMITED Vs. CEMENT CORPORATION OD INDIA LIMITED	January 24, 2001
LNK GORDHAN Vs. UNION OF INDIA	October 19, 2001
LOK NATH DUTT Vs. SIVA ELECTRONICS	August 21, 2001
LOK NATH DUTT Vs. SIVA ELECTRONICS	July 21, 2001
LORD KRISHNA FLOUR MILLS P LTD Vs. STATE BANK OF PATIALA	January 11, 2001
LT COL GURMIT SINGH Vs. UNION OF INDIA	July 30, 2001
LT COL KANWAR SINGH YADAVA Vs. UNION OF INDIA	February 16, 2001
LT GENERAL RETD NIRMAL PURI Vs. UNION OF INDIA	March 8, 2001
LUNDUP TAMANG Vs. UNION OF INDIA	May 14, 2001
M C JOSHIS Vs. G S KALRA	January 12, 2001
M J SINGH Vs. SAMARA ENTERPRISES	January 25, 2001
M K ENTERPRISES Vs. CREATIVE KNIT CRAFTS	September 6, 2001
M L GOYAL Vs. DELHI DEVELOPMENT CORPORATION	October 4, 2001
M M AQUA TECHNOLOGIES LIMITED Vs. WIG BROTHERS BUILDERS	November 28, 2001
M M PRODUCTS LIMITED Vs. JYOTY VANASPATI AND ALLIED INDUSTRIES LIMITED	January 25, 2001
M P DIKSHIT Vs. OMESH SAIGAL	January 9, 2001
M P JEWELLERS AND CO Vs. M P JEWELLERS PRIVATE LIMITED	October 11, 2001
M P PANDEY Vs. MANOHAR LAL	March 14, 2001
M R ARORA Vs. MUNICIPAL CORPORATION OF DELHI	May 10, 2001
M S J CONSULTANTS LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	August 3, 2001
M S KOLD HOLD INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 15, 2001
M S PATTAR Vs. GOVT OF NCT OF DELHI	October 15, 2001
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS	March 23, 2001
M/S SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA AND OTHERS	May 9, 2001
MADAN GOPAL MADAN BHAIYA Vs. STATE	March 16, 2001
MADAN LAL Vs. UNION OF INDIA	March 2, 2001
MADAN LAL Vs. MUNICIPAL CORPORATION OF DELHI	August 7, 2001
MADAN LAL Vs. SNEH GUPTA	May 18, 2001
MADAN LAL GAGAR Vs. STATE	February 22, 2001
MADAN LAL VAID Vs. NAND KUMAR WALIA	September 12, 2001
MADHO PARSHAD Vs. RAM KISHAN	July 23, 2001
MAHABIR SINGH Vs. UNION OF INDIA	November 29, 2001
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. P K MEHROTRA	September 3, 2001
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. DIWAKAR SHARMA	March 8, 2001
MAHANT ATMA RAM CHELA MAHANT SITA RAM Vs. UNION OF INDIA	September 4, 2001
MAHAVIR SINGH Vs. UNION OF INDIA	November 9, 2001
MAHAVIR SINGH Vs. VICE CHAIRMAN DDA	May 31, 2001
MAHENDER SINGH Vs. UNION OF INDIA	September 4, 2001
MAHESH CHAND SHARMA Vs. JASWANT RAI HORA	November 28, 2001
MAHESH KUMAR Vs. UNION OF INDIA	September 19, 2001
MAHILA GRIHA UDHYOG LIJJAT PAPAD Vs. LT GOVERNOR NCT OF DELHI	July 25, 2001
MAHINDER KUMAR Vs. SEEMA	August 9, 2001
MAHINDER KUMAR CHAUDHARY Vs. BALSARA HYGIENE PRODUCTS LIMITED	December 19, 2001
MAHINDER SINGH Vs. UNION OF INDIA	February 22, 2001
MAJ KAPIL MOHAN L R OF N N MOHAN Vs. CONTROLLER OF ESTATE DUTY	May 30, 2001
MAJHAR PAPOO Vs. STATE	December 4, 2001
MAJOR CHANDRA KUMAR Vs. STATE	July 23, 2001
MAKHAN SINGH GURCHARAN SINGH HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX N A CIRCULE NEW DELHI	December 21, 2001
MALIBU ESTATE P LTD Vs. COMMISSIONER OF INCOME TAX	December 10, 2001
MALINI MATHRANI Vs. STATE	April 12, 2001
MAMTA RANI Vs. VIKRAM SINGH	July 27, 2001
MANAGEMENT OF BIRLA TEXTILES Vs. P O LABOUR COURT I DELHI	February 22, 2001
MANAGEMENT OF DDA THR EXECUTIVE ENGINEER Vs. P O INDUSTRIAL TRIBUNAL NO 1	February 9, 2001
MANAGEMENT OF MARYA HOSIERY Vs. DEEPA SHARMA	April 12, 2001
MANAGEMENT OF SHAFIQ MEMORIAL HIGHER SECONDARY SCHOOL BARA HINDU RAO DELHI Vs. PADAM KANT SAXENA PRESIDING OFFICER LABOUR COURT NO IX TIS HAZARI DELHI	July 24, 2001
MANDIR MARKET WELFARE ASSOCIATION REGD Vs. UNION OF INDIA	August 29, 2001
MANGAL SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 1 DELHI	October 4, 2001
MANI DASS SHARMA Vs. UNION OF INDIA	January 20, 2001
MANI MANN Vs. RAM DULARI DECD THR LEGAL REPRESENTATIVE	January 19, 2001
MANISH GARG Vs. EAST INDIA UDYOG LIMITED	March 30, 2001
MANISH VIJ Vs. INDRA CHUGH	December 7, 2001
MANISHA TRADING PRIVATE LIMITED Vs. STATE	April 10, 2001
MANJIT KOHLI Vs. SUDHA RAMCHANDANI	May 17, 2001
MANJIT MALIK Vs. RAMESH KUMAR MALIK	January 31, 2001
MANJU PAL Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	September 11, 2001
MANJU SAWHNEY Vs. MOHINDER SINGH	April 9, 2001
MANJU SHARMA Vs. INDIAN COUNCIL FOR RESEARCH ON INTERNATIONAL ECONOMIC RELATIONS	July 11, 2001
MANMOHAN KUKREJA Vs. STATE DELHI ADMN	February 1, 2001
MANMOHAN SINGH DHALIWAL Vs. GURBAX SINGH ARORA	November 2, 2001
MANOHAR LAL Vs. MUNICIPAL CORPORATION OF DELHI	January 12, 2001
MANOHAR SINGH AND SONS Vs. SANDEEP CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	January 24, 2001
MANOHAR SINGH SAHNY AND CO Vs. DELHI DEVELOPMENT AUTHORITY	September 13, 2001
MANOJ KUMAR Vs. INDIAN OIL CORPORATION LTD	May 24, 2001
MANSHI RAM AND ASSOCIATED PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	October 17, 2001
MANSOOR AZAM Vs. JAMIA MILLIA ISLAMIA	March 3, 2001
MANSOOR MUMTAZ Vs. SAUDI ARABIAN AIRLINES CORPORATION	July 23, 2001
MARKETING SERVICES Vs. INDIAN FARMERS FERTILIZERS CORP LIMITED	March 23, 2001
MARS INCORPORATED Vs. A K GERA	October 15, 2001
MARUT NANDAN OVERSEAS LIMITED Vs. S K SHINGAL COMMISSIONER OF CUSTOMS	December 7, 2001
MARUTI UDYOG LIMITED Vs. MAHALAXMI MOTORS LIMITED	December 5, 2001
MARUTI UDYOG LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	April 11, 2001
MARUTI UDYOG LIMITED Vs. PENTAFOUR PRODUCTS LTD	July 30, 2001
MASTER ADITYA MURGAI Vs. ASHOK MURGAI	December 14, 2001
MAUJI Vs. UNION OF INDIA	January 18, 2001
MAXWELL SECURITIES PRIVATE LIMITED Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED	September 28, 2001
MAYA DEVI Vs. NIRMAL CHAND	April 23, 2001
MAYA EXPORT CORPORATION Vs. SECRETARY LABOUR	August 29, 2001
MEC TUBES PRIVATE LIMITED Vs. INDO ENGINEERING WORKS	July 30, 2001
MECENGINEERS ENGINEERS AND CONTRACTORS Vs. HOTEL IMPERIAL	August 13, 2001
MECPRO HEAVY ENGINEERING LIMITED Vs. UNION OF INDIA	March 20, 2001
MEDIA VIDEO LIMITED Vs. VINOD KUMAR	March 10, 2001
MEDIA WATCH GROUP Vs. UNION OF INDIA	February 12, 2001
MEENAKSHI THAKUR Vs. BHARAT PETROLEUM CORPORATION LIMITED	March 13, 2001
MEENU BAKSHI Vs. UNION OF INDIA	April 10, 2001
MEENU CHOPRA Vs. DEEPAK CHOPRA	May 23, 2001
MEERA GUPTA Vs. DINESH CHAND	August 8, 2001
MEERU BHATIA PRASAD Vs. STATE	October 1, 2001
MEHR SINGH Vs. UNION OF INDIA	February 20, 2001
MEKIN AGRO PRODUCTS PRIVATE LIMITED Vs. UNION TRACTOR WORKSHOP	May 11, 2001
METAL DISTRIBUTORS LIMITED Vs. UNION OF INDIA	March 9, 2001
METALEX PIPES LIMITED Vs. SPARK ELECTRODES PRIVATE LIMITED	February 1, 2001
MFG INDIA LIMITED Vs. DAILY PRATAP	September 17, 2001
MIDAS HYGENIC INDUSTRIES PRIVATE LIMITED Vs. SUDHIR BHATIA	July 31, 2001
MIHIR CHAKRABORTY Vs. MULTY TECH COMPUTERS PRIVATE LIMITED	March 23, 2001
MILK FOOD LIMITED Vs. GMC ICE CREAM PRIVATE LIMITED	April 27, 2001
MINA EXPORT LIMITED Vs. AJIT KUMAR JAIN	July 16, 2001
MINERALS AND METALS TRADING CORPORATION LIMITED Vs. DIMPLE OVERSEAS LIMITED	June 1, 2001
MITASO APPLIANCES LIMITED Vs. MEHTA ZINABHAI BHIMJIBHAI	September 19, 2001
MITSUBISHI CORPORATION Vs. JOINT COMMISSIONER OF INCOME TAX	December 4, 2001
MMTC LIMITED Vs. COMMISSIONER OF CUSTOMS	May 25, 2001
MMTC LIMITED Vs. COMMISSIONER OF CUSTOMS	April 25, 2001
MODERN RADIO HOUSE Vs. UNION OF INDIA	August 17, 2001
MODI KOREA TELECOMMUNICATIONS LIMITED Vs. INDUS IND BANK LIMITED	February 28, 2001
MOGAN Vs. STATE	July 20, 2001
MOHAMMAD AFZAL Vs. STATE	November 29, 2001
MOHAMMAD ALI Vs. STATE	July 23, 2001
MOHAMMAD ANIS Vs. SAMEER AHMED	May 22, 2001
MOHAMMAD ASHAN Vs. DELHI ADMINISTRATION	February 9, 2001
MOHAMMAD ISHAQ Vs. DELHI DEVELOPMENT AUTHORITY	September 4, 2001
MOHAMMAD SADIQ Vs. STATE	August 30, 2001
MOHAMMAD TAHIR Vs. STATE	August 30, 2001
MOHAMMAD YUSUF Vs. KRISHAN KUMAR GUPTA	November 5, 2001
MOHAN CHAND NALIWAL Vs. RAKESH GARG	August 17, 2001
MOHAN LAL THAPAR Vs. Y P DABARA INSPECTOR CUSTOMS NEW CUSTOMS HOUSE NEW DELHI	December 19, 2001
MOHAN PRAKASH DUBEY Vs. STATE	May 22, 2001
MOHAN SEN Vs. UNION OF INDIA (UOI)	June 11, 2001
MOHAR SINGH Vs. UNION OF INDIA	February 22, 2001
MOHAR SINGH Vs. UNION OF INDIA	January 25, 2001
MOHINDER SINGH Vs. STATE	August 1, 2001
MONU MEHTA Vs. MUNICIPAL CORPORATION OF DELHI	September 26, 2001
MOOLCHAND KHARAITI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI RAJPUR ROAD DELHI	May 8, 2001
MOTI RAM SHARMA Vs. UNION OF INDIA	August 24, 2001
MOTOR AND GENERAL FINANCE LIMITED Vs. SUNIL KUMAR M B	November 9, 2001
MOTOR AND GENERAL FINANCE LIMITED Vs. NIRULAS	April 23, 2001
MOTOR AND GENERAL FINANCE LIMITED Vs. T K GEORGE	July 23, 2001
MOTOR AND GENERAL FINANCE LIMITED Vs. MILAP BUS SERVICE REGD	July 20, 2001
MOTOR AND GENERAL FINANCE LIMITED Vs. SHANKER SINGH	January 9, 2001
MRF LIMITED Vs. MUKESH CHAWLA	September 5, 2001
MUKESH AGGARWAL Vs. STATE	October 4, 2001
MUKESH AGGARWAL Vs. STATE	October 10, 2001
MUKESH HANS Vs. UNION OF INDIA	August 30, 2001
MUKESH KUMAR Vs. GOVT OF NCT OF DELHI	April 9, 2001
MUKESH KUMAR SAINI Vs. STATE DELHI ADMINISTRATION	August 6, 2001
MUKHRAJ Vs. MUNICIPAL CORPORATION OF DELHI	May 8, 2001
MUKRAM Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	September 25, 2001
MUKUL DALMIA Vs. KIRAN PAL	February 26, 2001
MUNICIPAL CORPORATION OF DELHI Vs. S A BUILDERS LTD	January 24, 2001
MUNICIPAL CORPORATION OF DELHI Vs. RAMKISHAN C O MUNICIPAL EMPLOYEES UNION	January 22, 2001
MUNICIPAL CORPORATION OF DELHI Vs. PARVEEN KAPOOR	January 31, 2001
MUNICIPAL CORPORATION OF DELHI Vs. AJAY KUMAR JAIN	April 24, 2001
MUNICIPAL CORPORATION OF DELHI Vs. HARBANS LAL	April 27, 2001
MUNICIPAL CORPORATION OF DELHI Vs. VIR MOHD	July 19, 2001
MUNICIPAL CORPORATION OF DELHI Vs. SURENDER DEO GAUR	September 12, 2001
MUNICIPAL CORPORATION OF DELHI Vs. T C DHINGRA	September 5, 2001
MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN C O WATER AND SEWAGE LABORATORY STAFF ASSOCIATION	August 16, 2001
MUNICIPAL CORPORATION OF DELHI Vs. H K SARANA	November 23, 2001
MUNICIPAL CORPORATION OF DELHI Vs. MOHAMMAD ISHAQ	November 22, 2001
MUNICIPAL CORPORATION OF DELHI Vs. DALMIA INDUSTRIES PRIVATE LIMITED	December 21, 2001
MUNICIPAL EMPLOYEES UNION Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI	March 16, 2001
MUNSHI RAM Vs. UNION OF INDIA	February 2, 2001
MUNSHI RAM AND ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	December 7, 2001
MUNTERS INDIA LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	September 19, 2001
MURARI LAL Vs. INDIAN INSTITUTE OF TECHNOLOGY DELHI	October 4, 2001
MURARI LAL SHARMA Vs. NEHRU YUNA KENDRA SANGATHAN	December 19, 2001
MUSIC SYSTEMS Vs. DENA BANK	October 4, 2001
MUZAFFAR IMAM Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	September 14, 2001
N ALAGARISAMY Vs. NATIONAL SEEDS CORPORATION	August 27, 2001
N K JAIN Vs. UNION OF INDIA	November 9, 2001
N K TRADERS Vs. DELHI WATER SIPPLY AND SEWAGE DISPOSAL UNDERTAKING	August 24, 2001
N S BHATNAGAR Vs. UNION OF INDIA	April 19, 2001
N SARASWATHY AMMA Vs. STATE	September 18, 2001
NAFE SINGH Vs. UNION OF INDIA	March 14, 2001
NAGINA KUMAR Vs. CENTRAL PUBLIC WORKS DEPARTMENT	April 30, 2001
NAHAL SINGH Vs. CHANDARI DEVI	December 4, 2001
NAHTA LIMITED Vs. RAAMRAJ KALA MANDIR	September 13, 2001
NAIB SUBEDAR K C PRASAD Vs. UNION OF INDIA	December 20, 2001
NANDA RAM ALIAS NAND LAL Vs. UNION OF INDIA	January 19, 2001
NANDLAL Vs. JAN MOHD	March 13, 2001
NANKKU KUMAR Vs. UNION OF INDIA	May 16, 2001
NARAYAN WAMAN NERURKAR Vs. STATE	May 30, 2001
NARBADA DEVI Vs. UNION OF INDIA	April 25, 2001
NARENDER KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	August 16, 2001
NARENDER MANN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	August 30, 2001
NARENDRA BAHADUR LAMA Vs. UNION OF INDIA	May 14, 2001
NARENDRA JHA Vs. DEPTT OF SCIENCE AND TECHNOLOGY	August 24, 2001
NARENDRA SINGH JAIN Vs. R P SAROJ	January 4, 2001
NARESH KUMAR Vs. STATE	May 22, 2001
NARESH KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	November 6, 2001
NARESH KUMAR AGGARWAL Vs. DADENDER KUMAR MITTAL	May 25, 2001
NARINDER KAUR Vs. TEJINDER KAUR	February 5, 2001
NARINDER KUMAR Vs. TILAK RAJ	September 14, 2001
NARINDER KUMAR VAID Vs. MUNICIPAL CORPORATION OF DELHI	February 28, 2001
NARINDER SAXENA Vs. MEENU SAHNI	March 20, 2001
NARSINGH DASS AND CO PRIVATE LIMITED Vs. ARUN AND RAJIV PRIVATE LIMITED	February 8, 2001
NARULA FINANCE PRIVATE LIMITED IN LIQUIDATION Vs. COMMISSIONER OF INCOME TAX	July 11, 2001
NASEEM Vs. STATE	May 10, 2001
NASEEM Vs. JAMIA MILLIA ISLAMIA	December 19, 2001
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA Vs. NAFED PROCESSED FOOD COOERATIVE MARKETING FEDERATION OF INDIA EMPLOYEES UNION	January 31, 2001
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA Vs. UNION OF INDIA	February 16, 2001
NATIONAL AUTO IMPEX Vs. AUTOCOP INDIA PRIVATE LIMITED	May 21, 2001
NATIONAL BUILDING CONSTRUCTION Vs. DISTRICT AND SESSIONS JUDGE	October 4, 2001
NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS Vs. SUBHASH B RATHOD	February 27, 2001
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 16, 2001
NATIONAL INSTITUTE OF IMMUNOLOGY Vs. MUNICIPAL CORPORATION OF DELHI	October 12, 2001
NATIONAL INSTITUTE OF PUBLIC COOPERATION AND CHILD DEVE Vs. GOVT OF NCT OF DELHI	May 23, 2001
NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICY Vs. ASSESSOR AND COLLECTOR MCD	October 31, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. SHERE PUNJAB CO OPERATIVE TRANSPORT SOCIETY LIMITED	April 27, 2001
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. MAHALAXMI SUPPLIERS	November 20, 2001
NATIONAL STEEL ROLLING MILLS Vs. DELHI DEVELOPMENT AUTHORITY	August 27, 2001
NATIONAL TELECOM OF INDIA LIMITED Vs. UNION OF INDIA	February 5, 2001
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. R S AVTAR SINGH AND CO	September 6, 2001
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. VIJAY FIRE PROTECTION SYSTEMS LIMITED	November 9, 2001
NAV JAGRITI COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	August 9, 2001
NAVAL PRINTING PRESS WORKERS UNION Vs. UNION OF INDIA	May 2, 2001
NAVEEN JAIN Vs. COMMISSIONER OF CUSTOMS	April 20, 2001
NAVEEN KUMAR ADITYA Vs. ESCORTS FINANCE LIMITED	December 13, 2001
NAVYUG SCHOOL EDUCATION SOCIETY Vs. NAVYUG SCHOOL PARENTS ASSOCIATION	April 30, 2001
NAZIR AHMED Vs. STATE DELHI ADMN	May 15, 2001
NECTAR U K LIMITED Vs. HERBS SHOP INDIA LIMITED	August 8, 2001
NEELAM JOLLY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	March 19, 2001
NEELAM MEHTA Vs. P D MALHOTRA	January 19, 2001
NEERAJ CHAHAR Vs. UNION OF INDIA	July 18, 2001
NEERAJ SHARMA Vs. STATE	July 27, 2001
NEETA AGARWAL Vs. R L GUPTA	August 31, 2001
NEHRU ENCLAVE RESIDENT WELFARE ASSOCIATION Vs. V K DUGGAL COMMISSIONER MUNICIPAL CORPORATION OF DELHI	January 17, 2001
NEM CHAND DAGA Vs. INDER MOHAN SINGH RANA	September 7, 2001
NEON FAB Vs. ENFORCEMENT DIRECTORATE	May 16, 2001
NEPA LIMITED Vs. MEDIA ASIA PRIVATE LIMITED	September 21, 2001
NESTLE INDIA LTD Vs. UNION OF INDIA	June 1, 2001
NETRA PAL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	March 9, 2001
NEW BANK OF INDIA HAVING ITS HO 1 TOLSTOY MARG NEW DELHI Vs. MARVELS INDIA L 18 KAILASH COLONY NEW DELHI	May 14, 2001
NEW DELHI MUNICIPAL COMMITTEE Vs. PRIYA CONSTRUCTIONS	March 7, 2001
NEW DELHI MUNICIPAL COMMITTEE Vs. KERLA STATE HANDICRAFTS EMPORIUM	August 30, 2001
NEW ERA STEEL COMPANY Vs. CHIEF ENGINEER DELHI ZONE	September 7, 2001
NEW GREEN FIELD EDUCATIONAL SOCIETY DELHI REGD Vs. MUNICIPAL CORPORATION OF DELHI	August 29, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOTU RAM JAIN	February 16, 2001
NEW LIGHT TRADING CO Vs. COMMISSIONER OF INCOME TAX	January 4, 2001
NIAZ AHMAD Vs. UNION OF INDIA	July 26, 2001
NIHAL CHAND Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	January 9, 2001
NIKO RESOURCES LIMITED Vs. UNION OF INDIA	June 1, 2001
NIRBHAY KANT JHA Vs. STATE	July 25, 2001
NIRDHAN THATHA DALIT VARG LOK KALYAN SAMAJ REGD Vs. MUNICIPAL CORPORATION OF DELHI	August 30, 2001
NIRMALA Vs. BIMLA BHARTI	January 8, 2001
NIRMALA GOENKA Vs. DELHI DEVELOPMENT AUTHORITY	March 12, 2001
NIVEDITA REDDY Vs. ESCORT FINANCE LIMITED	February 15, 2001
NONIT RAM RAJPUT AND SONS Vs. DELHI DEVELOPMENT AUTHORITY	September 11, 2001
NORTHERN INDIA GENERAL INSURANCE COMPANY LIMITED Vs. HARJINDER KAUR	February 15, 2001
NOVELTY EMPORIUM Vs. NOVELTY CREATION PRIVATE LIMITED	November 26, 2001
NTPC EMPLOYEES UNION Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	March 20, 2001
NUCON INDIA PRIVATE LIMITED Vs. DELHI VIDYUT BOARD DESU	February 7, 2001
NUGAS TECHNOLOGIES INDIA PRIVATE LIMITED Vs. UNION OF INDIA	August 29, 2001
O P AHUJA DELHI Vs. CONTROLER OF ESTATE DUTY	March 13, 2001
O P MITTAL Vs. BOBBY ENTERPRISES	September 28, 2001
O P SHARMA Vs. UNION OF INDIA	May 22, 2001
O VERGHESE Vs. UNION OF INDIA	December 19, 2001
OBAIDUL RAB RAUFI Vs. MUNICIPAL COEPORATION OF DELHI	May 10, 2001
OLGA KOZIREVA Vs. STATE CENTRAL BUREAU OF INVESTIGATION	April 23, 2001
OLGA KOZIREVA Vs. UNION OF INDIA	May 18, 2001
OM AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	August 8, 2001
OM AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	October 31, 2001
OM FLEX PACK LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION	May 7, 2001
OM PARKASH Vs. STATE	January 29, 2001
OM PETRO CHEMICALS Vs. UNION OF INDIA	December 20, 2001
OM PRAKASH Vs. ADDL DEPUTY COMMISSIONER OF POLICE	December 20, 2001
OM PRAKASH Vs. USHA RANI	October 17, 2001
OM PRAKASH Vs. DIRECTOR AIIMS	May 30, 2001
OM PRAKASH Vs. UNION OF INDIA	March 30, 2001
OM PRAKASH KOHLI Vs. RAVI PRAKASH KOHLI	October 3, 2001
OM PRAKASH SHARMA Vs. UNION OF INDIA	July 30, 2001
OM PRAKASH SHARMA Vs. UNION OF INDIA	July 31, 2001
OM WATI Vs. MOHAMMAD DIN	February 20, 2001
OPTINA IMPEX PRIVATE LIMITED Vs. UNION OF INDIA	February 9, 2001
ORIENTAL BANK OF COMMERCE Vs. C K ASHA SINHA	January 22, 2001
ORIENTAL BANK OF COMMERCE Vs. P K JAIN	March 23, 2001
ORIENTAL BANK OF COMMERCE KAROL BAGH NEW DELHI Vs. DEVINDER SINGH	August 1, 2001
ORIENTAL CONSTRUCTION CO Vs. UNION OF INDIA	November 9, 2001
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SHAKUNTALA GARG	September 3, 2001
ORIENTAL FIRE GENERAL INSURANCE CO Vs. COMMISSIONER OF INCOME TAX	September 11, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. ZILE SINGH	September 25, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. V D JHUNJHUNWALA	April 23, 2001
ORION ASYA SHIPPING AND TRADING CO Vs. GLOBAL MARINE TRANSPORATION INC	September 6, 2001
ORISSA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX	May 1, 2001
ORISSA INDUSTRIES LIMITED Vs. HARDAYAL AND SONS HUF	May 7, 2001
P C CHANDHA AND CO PRIVATE LIMITED Vs. UNION OF INDIA	March 23, 2001
P C SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	November 9, 2001
P C SHARMA AND CO Vs. UNION OF INDIA	July 20, 2001
P D KHANNA Vs. ASHWANI KHANNA	April 23, 2001
P N B FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 27, 2001
P N KOUL Vs. UNION OF INDIA	August 9, 2001
P P KHURANA Vs. J K SYNTHETICS	March 30, 2001
P R DUTTA GUPTA Vs. UNION OF INDIA	February 13, 2001
P S OCHANI Vs. WORLD HEALTH ORGANISATION	December 4, 2001
P SHARMA Vs. P S POPLI	November 9, 2001
P SHARMA CONSULTANTS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	November 23, 2001
PACT INDIA Vs. SANJIV BHASIN alias LUCKY BHASIN	May 9, 2001
PAL PROPERTIES I PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 21, 2001
PAL PROPERTIES I PRIVATE LIMITED NEW DELHI Vs. COMMISSIONER OF INCOME TAX	December 20, 2001
PAMELA MANMOHAN SINGH Vs. ASHA ARORA	April 16, 2001
PAMELA V SABHARWAL Vs. DAYAL S BHATIA	October 11, 2001
PANACEA BIOTEC LIMITED Vs. ELPRAGE PHARMA	October 5, 2001
PANDIT CONSTRUCTION COMPANY Vs. UNION OF INDIA	September 28, 2001
PANDIT CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	October 15, 2001
PANDIT MUNSHI RAM AND ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	June 1, 2001
PANKAJ Vs. VIJAY KUMAT SAHDEV	October 17, 2001
PANKAJ KAPOOR Vs. STATE	October 19, 2001
PARAMJIT SINGH Vs. UNION OF INDIA	December 20, 2001
PARAMJIT SINGH Vs. MUNICIPAL CORPORATION OF DELHI	August 1, 2001
PARAMJIT SINGH AHUJA Vs. PRESIDING OFFICER LABOUR COURT VI	July 18, 2001
PARBAT SINGH ALIAS PARTAP SINGH Vs. STATE OF DELHI ADMINISTRATION	May 31, 2001
PARENTS FORUM FOR MEANINGFUL EDUCATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION	December 1, 2001
PARIMAL SINGH Vs. UNION OF INDIA	May 28, 2001
PARIMAL SINGH Vs. UNION OF INDIA	March 30, 2001
PARIVAR SEVA SANSTHA Vs. DIRECTOR OF INCOME TAX EXEMPTION	December 21, 2001
PARMINDER SINGH Vs. STATE	November 2, 2001
PARSHADI Vs. UNION OF INDIA	August 1, 2001
PARTAP RAI KALRA Vs. OM PRAKASH SHARMA	August 13, 2001
PATEL FIELD MARSHAL INDUSTRIES Vs. P M DIESELS LIMITED	March 16, 2001
PATRICIA JEAN MAHAJAN Vs. BALKISHAN	March 13, 2001
PATRICIA JEAN MAHAJAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED	October 17, 2001
PATRICK BRUNO WAFULA Vs. DEPARTMENT OF CUSTOMS	August 6, 2001
PAWAN BHARTIYA Vs. UNION OF INDIA	May 25, 2001
PAWAN DUGGAL Vs. STATE	April 24, 2001
PAWAN KUMAR TOMAR Vs. UNION OF INDIA	December 12, 2001
PAWAN MEHTA Vs. STATE	September 25, 2001
PAWAN PRAKASH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	April 12, 2001
PEE KAY ASSOCIATES Vs. UNION OF INDIA	January 11, 2001
PEPSI CO INC Vs. HINDUSTAN COCA COLA	September 1, 2001
PEREGRINE SECURITY PRIVATE LIMITED Vs. CROWNE PLAZA SURYA	August 31, 2001
PERIASWAMY Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	February 6, 2001
PESHORI LAL Vs. STATE OF DELHI	November 5, 2001
PHILCO EXPORTS Vs. SALES TAX OFFICER	July 24, 2001
PHOOL RANI Vs. NEW DELHI MUNICIPAL COUNCIL	August 1, 2001
PIONEER PUBLICITY CORPORATION Vs. DELHI TRANSPORT CORPORATION	August 30, 2001
PLASTINDIA FOUNDATION Vs. AJEET SINGH	September 20, 2001
PLAYBOY ENTERPRISES INC Vs. BHARAT MALIK	April 18, 2001
PNB FINANCE LTD Vs. COMMISSIONER OF INCOME TAX DELHI I	April 27, 2001
POKHAR MAL REGD Vs. UNION OF INDIA	October 4, 2001
POLOSINGH AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	March 21, 2001
POONAM DUBEY Vs. UNION OF INDIA	January 11, 2001
POWER GRID CORPORATION OF INDIA LIMITED Vs. RPG TRANSMISSION LIMITED	August 20, 2001
PRABHA ARORA Vs. DELHI DEVELOPMENT AUTHORITY	November 29, 2001
PRABHASH SAXENA Vs. RANJANA SAXENA	June 1, 2001
PRABHU DAYAL Vs. MUNICIPAL CORPORATION OF DELHI	March 23, 2001
PRABHU SHANKAR AGGARWAL Vs. ANAND KUMAR DEEPAK KUMAR	September 21, 2001
PRADEEP GUPTA Vs. HARAYANA FINANCIAL CORPORATION	July 17, 2001
PRAHLAD Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 31, 2001
PRAKASH FABRICATOR AND GALVANIZERS PRIVATE LIMITED NOW KNOWN AS JSL REFABRICATORIES LIMITED Vs. UNION OF INDIA	April 17, 2001
PRAKASH INDUSTRIES LIMITED Vs. BAJAJ AUTO FINANCE LIMITED	July 17, 2001
PRAKASH NARAIN SHARMA Vs. BURMAH SHELL COORPORATIVE HOUSING SOCIETY LIMITED	April 27, 2001
PRAKASH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	March 22, 2001
PRAMOD KUMAR GUPTA Vs. SKYLINK CHEMICALS	July 12, 2001
PRAMOD MISHRA Vs. PRADIP	February 15, 2001
PRANNOY ROY Vs. COMMISSIONER OF INCOME TAX	December 21, 2001
PRATAP SINGH Vs. UNION OF INDIA	March 22, 2001
PRATIBHA Vs. GOVT OF NCT OF DELHI	November 22, 2001
PRAVEEN KUMAR Vs. NEW DELHI MUNICIPAL CORPORATION	July 31, 2001
PRAVEEN KUMARI JAITLY Vs. SURINDER KUMAR JAITLY	January 18, 2001
PREM CHAND Vs. S N BHATIA AND CO	May 4, 2001
PREM CHAND GADDODIA Vs. JASWANT RAI	July 13, 2001
PREM CHAND SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY	September 21, 2001
PREM KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	September 14, 2001
PREM KUMAR Vs. UNION OF INDIA	December 6, 2001
PREM KUMAR, KAUSTAV CHAKRABORTY, DIPIKARATHI, SATI Vs. UNION OF INDIA	December 21, 2001
PREM LATA KAPOOR Vs. Y N KAPOOR	May 1, 2001
PREM SAGAR KHANNA Vs. RAVI KHANNA	July 30, 2001
PREM SAGAR KHANNA Vs. RAVI KHANNA AND OTHERS	September 28, 2001
PREM SAINI Vs. LIEUTENANT GOVERNUR	April 26, 2001
PREM SINGH Vs. UNION OF INDIA	February 5, 2001
PREM WATI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	August 13, 2001
PREMIER CLEARING AGENCY Vs. COMMISSIONER OF CUS. (GEN.)	October 3, 2001
PREMIER ELECTRICAL CORP Vs. NEW DELHI MUNICIPAL COMMITTEE	October 11, 2001
PRESS COUNCIL OF INDIA Vs. ALL INDIA SMALL AND MEDIUM NEWSPAPER FEDERATION	March 21, 2001
PRIDE CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	June 1, 2001
PRITPAL SINGH BHATIA Vs. YOGESHWAR NATH	September 21, 2001
PRITPAL SINGH KOHLI Vs. SURJIT KAUR	April 23, 2001
PRIYA HOLDINGS CO P LIMITED Vs. AUTO GENERAL ENGINEERING CO	December 19, 2001
PRIYA SWAMI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	March 16, 2001
PROGRESSIVE CONSTRUCTION LIMITED Vs. SHARMA ASSOCIATION AND CONTRACTOR PRIVATE LIMITED	March 23, 2001
PROMILA Vs. DCM FINANCIAL SERVICES LIMITED	August 27, 2001
PROMILA MATHUR Vs. BHIM CHAND	September 27, 2001
PUNEET KUMAR Vs. GOVT OF NCT OF DELHI	September 20, 2001
PUNJ STAR INDUSTRIES PRIVATE LIMITED Vs. ATNA INVESTMENT PRIVATE LIMITED	May 14, 2001
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. SHRIRAM INDUSTRIES ENTERPRISES LIMITED	October 11, 2001
PUNJAB AND SINGH BANK Vs. ANANT CONSTRUCTION PRIVATE LIMITED	October 16, 2001
PUNJAB AND SINGH BANK Vs. SINGH UNITED ENGINEERING	July 23, 2001
PUNJAB BAGH COOPERATIVE HOUSING SOCIETY LIMITED Vs. K L KISHWAR	November 9, 2001
PUNJAB MIGRANTS WELFARS ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	September 3, 2001
PUNJAB NATIONAL BANK Vs. DIAMOND CABLES AND CONDUCTORS COMPANY	September 3, 2001
PUNJAB NATIONAL BANK Vs. LAXMI ENTERPRISES	November 7, 2001
PUNJAB NATIONAL BANK Vs. PAPER CONDUCTOR	March 26, 2001
PUNJAB NATIONAL BANK Vs. RINKOO PLASTICS INDUSTRIES	February 9, 2001
PUNJAB RICELAND PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA	October 8, 2001
PUNNI RAM Vs. STATE	June 1, 2001
PURAN CHAND Vs. UNION OF INDIA	August 7, 2001
PURAN CHAND JAIN Vs. SHYAMJI INDUSTRIES	March 19, 2001
PUSHKAR SINGH Vs. UNIVERSITY OF DELHI	January 30, 2001
PUSHPA Vs. MURARI LAL GUPTA	August 10, 2001
PUSHPA ARYA Vs. DIRECTOR AIIMS	May 7, 2001
PUSHPA DEVI Vs. SARTI DEVI	September 12, 2001
PUSHPA KUMARI Vs. JAI GOPAL	October 15, 2001
PUSHPA SACHDEVA Vs. D K ROY	February 7, 2001
PUSHPA SONI Vs. SARBATI DEVI	February 19, 2001
PYARE Vs. FINANCE COMMISSIONER	September 25, 2001
PYRITES PHOSPHATES AND CHEMICALS Vs. EXCEL SHIPPING ENTERPRISE	August 2, 2001
QAMAR NISHA Vs. HAMIDA BEGUM	September 3, 2001
QUANTUM INFORMATION SYSTEMS LIMITED Vs. ELECTRONICS TRADE AND TECHNOLOGY DEVELOPMENT CORPORATION LIMITED	May 24, 2001
R C WAHI Vs. LAL SINGH	January 19, 2001
R DALMIA DECD Vs. COMMISSIONER OF INCOME TAX	August 7, 2001
R GOPINATH Vs. UNION OF INDIA	April 17, 2001
R J WOOD Vs. COMMISSIONER OF INCOME TAX	November 26, 2001
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY	November 26, 2001
R K GOGNA Vs. UNION OF INDIA	July 20, 2001
R K GOYAL Vs. FINANCE COMMISSIONER	September 3, 2001
R K PAHWA Vs. UNION OF INDIA	May 29, 2001
R K SAXENA Vs. IMPERIAL FORESTRY CORPORATION LIMITED	May 31, 2001
R K SHARMA Vs. ASHOK NAGAR WELFARE ASSOCIATION AND COMPANY	January 11, 2001
R K SINGHAL Vs. ENGINEERING PROJECTS INDIA LIMITED	July 18, 2001
R L ARORA Vs. STATE	April 18, 2001
R L SAHNI Vs. R SINGH ASSISTANT COMMISSIONER OF INCOME TAX	May 21, 2001
R N SAWHNEY Vs. ROSHAN LAL SAWHNEY	September 6, 2001
R P CHAUDHARY Vs. DELHI DEVELOPMENT AUTHORITY	August 8, 2001
R P JAIN Vs. MUNICIPAL CORPORATION OF DELHI	August 8, 2001
R S AHLUWALIA Vs. CAPT P S AHLUWALIA	March 23, 2001
R S BAKSHI Vs. H K MALHARI	December 21, 2001
R S BHATIA Vs. UNION OF INDIA	October 18, 2001
R S COMPANY Vs. APROPRIATE AUTHORITY	December 21, 2001
R S KATIYAR Vs. UNION OF INDIA	February 22, 2001
R S MONGA Vs. DELHI DEVELOPMENT AUTHORITY	August 14, 2001
R S SAGAR Vs. UNION OF INDIA	June 1, 2001
R S SHARMA Vs. FOOD CORPORATION OF INDIA	September 28, 2001
RACHNA MEHTA Vs. KANTA SHARMA	March 8, 2001
RADHIKA KHANNA Vs. STATE	March 22, 2001
RAGHU NATH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	August 14, 2001
RAGHU NATH SINGH Vs. UNION OF INDIA	December 7, 2001
RAIL INDIA TECHNICAL AND SERVICES LIMITED Vs. BHARTIYA GENERAL MAZDOOR CONGRESS	October 9, 2001
RAINFOREST CAFE INC Vs. RAINFOREST CAFE	April 12, 2001
RAJ CHAWLA Vs. P N KAPOOR	August 14, 2001
RAJ KAMAL HANDLOOM INDUSTRY Vs. SHYAM BALI	August 24, 2001
RAJ KISHAN DASS Vs. KUSUM SINGH	July 17, 2001
RAJ KUMAR Vs. STATE	March 15, 2001
RAJ KUMAR Vs. UNION OF INDIA	February 8, 2001
RAJ KUMAR Vs. VIJAY LAXMI	September 13, 2001
RAJ KUMAR GUPTA Vs. N D M C	August 17, 2001
RAJ KUMAR KHANNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	October 15, 2001
RAJ KUMARI Vs. DELHI DEVELOPMENT AUTHORITY	September 4, 2001
RAJ PAL SINGH Vs. DIRECTOR GENERAL CISF	May 24, 2001
RAJ RANI Vs. VED PARKASH	September 13, 2001
RAJ SAKHUJA Vs. RAKESH SOOD	September 17, 2001
RAJ SAROGI Vs. AMERICAN EXPRESS INDIA PRIVATE LIMITED	May 1, 2001
RAJ SINGH Vs. UNION OF INDIA	July 17, 2001
RAJA MECHANICAL COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	December 21, 2001
RAJA RAM Vs. UNION OF INDIA	February 15, 2001
RAJAT MITTAL Vs. STATE	August 1, 2001
RAJDHANI CYCLE RICKSHAW OPERATORS UNION Vs. MUNICIPAL CORPORATION OF DELHIS	February 27, 2001
RAJDHANI DAL MILL Vs. MMTC LIMITED	October 19, 2001
RAJEEV MALHOTRA Vs. UNION OF INDIA	June 1, 2001
RAJENDRA AND COMPANY Vs. G S JUGTI	September 11, 2001
RAJENDRA SINGH BADATHOKI Vs. UNION OF INDIA	April 9, 2001
RAJENDRA SINGH YADAV Vs. MUNICIPAL CORPORATION OF DELHI	March 26, 2001
RAJESH ARORA Vs. MUKESH JAIN	July 31, 2001
RAJESH BROTHERS Vs. COMMISSIONER OF INCOME TAX	August 16, 2001
RAJESH KHANNA Vs. FINANCE COMMISSIONER OF DELHI	December 4, 2001
RAJESH KUMAR Vs. AIR INDIA LIMITED	August 21, 2001
RAJESH KUMAR SINGHAL Vs. STATE	February 20, 2001
RAJESH MEHTA Vs. STATE	July 27, 2001
RAJESHWAR NATH BHARGAVA Vs. STATE	August 31, 2001
RAJINDER DASS GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION	February 28, 2001
RAJINDER KUMAR Vs. UNION OF INDIA	March 22, 2001
RAJINDER KUMAR ALIAS PAPPU Vs. STATE	August 24, 2001
RAJINDER NARAIN AND CO Vs. NEW DELHI MUNICIPAL COUNCIL	July 24, 2001
RAJINDER PATEL Vs. MTNL	September 19, 2001
RAJINDER SINGH Vs. KARTAR SINGH	July 20, 2001
RAJINDER SINGH Vs. KARTAR SINGH	July 1, 2001
RAJINDER SINGH CHOWDHARY Vs. SARDAR MANJIT SINGH CHOWDHARY	August 27, 2001
RAJINDER SINGH SEHRAWAT Vs. UNION OF INDIA	May 24, 2001
RAJIV JAIN Vs. CITIZEN COOPERATIVE BANK LIMITED	May 8, 2001
RAJKAMAL METAL INDUSTRIES Vs. MAHADEV STEEL PRODUCTS	March 30, 2001
RAJNI INDUSTRIES Vs. BHARTIYA DHOOP KARYALAYA	May 1, 2001
RAJNI MEHRA Vs. PRAN NATH MEHRA	May 9, 2001
RAJNI RANI GUPTA Vs. BABU RAM	January 23, 2001
RAJNIGANDHA CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. CHAND CONSTRUCTION CO	September 20, 2001
RAJOO RAJU Vs. STATE	August 17, 2001
RAJPAL AND CO Vs. COMMISSIONER OF INCOME TAX	January 17, 2001
RAJU Vs. STATE	July 20, 2001
RAJU Vs. STATE	December 21, 2001
RAJU ALIAS BHAJAN ALIAS RAM BHAJAN ALIAS RAJU LAL Vs. STATE	July 24, 2001
RAKESH KALIA Vs. ITO	January 9, 2001
RAKESH KAPOOR Vs. ORIENTAL INSURANCE COMPANY LIMITED	March 28, 2001
RAKESH KUMAR Vs. STATE	April 10, 2001
RAKESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	May 2, 2001
RAKESH KUMAR AGGARWAL Vs. CEGAT, NEW DELHI	March 30, 2001
RAKESH KUMAR JAIN Vs. RAJENDER KUMAR RASTOGI	February 1, 2001
RAKESH KUMAR SHARMA Vs. JIWAN DASS	December 21, 2001
RAKESH PATEL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	January 23, 2001
RAKESH SINGH Vs. UNION OF INDIA	May 15, 2001
RAKOOR INDUSTRIES PRIVATE LIMITED Vs. R L BALI INCOME TAX OFFICER	September 18, 2001
RAM AVTAR ALIAS RAJU Vs. STATE	March 16, 2001
RAM BIHARI SHUKLA Vs. UNION OF INDIA	December 6, 2001
RAM DHARI SINGH Vs. DELHI VIDYUT BOARD	October 3, 2001
RAM GOPAL VERMA Vs. UNION OF INDIA	August 24, 2001
RAM JETHMALANI Vs. SUBRAMANIAM SWAMY	December 21, 2001
RAM KANT CHATURVEDI Vs. MITHLESH CHANDRA CHATURVEDI	July 11, 2001
RAM KARAN GOEL Vs. MUNICIPAL CORPORATION OF DELHI	August 1, 2001
RAM KISHAN Vs. NATIONAL CAPITAL TERRITORY OF DELHI	September 14, 2001
RAM KISHAN KAINTH Vs. PAUL AND ASSOCIATES PRAMOTORS AND BUILDERS	May 18, 2001
RAM LAL DOGRA Vs. STATE CENTRAL BUREAU OF INVESTIGATION	August 17, 2001
RAM LAL HANS AND SONS Vs. UNION OF INDIA	October 16, 2001
RAM MALIK Vs. SUMITRA DEVI	October 9, 2001
RAM MALIK Vs. SUMITRA DEVI	October 3, 2001
RAM NATH SACHDEVA Vs. GOVT OF NCT OF DELHI	July 31, 2001
RAM NATH SHARMA Vs. VINOD KUMAR SHARMA	July 31, 2001
RAM NIWAS Vs. NASEEMA BEGUM	August 27, 2001
RAM NIWAS GUPTA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	August 6, 2001
RAM PHAL Vs. DELHI TRANSPORT CORPORATION	April 19, 2001
RAM PHAL SINGH Vs. UNION OF INDIA	March 14, 2001
RAM PREET ALIAS MITHLESH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 20, 2001
RAM RAM NIRANJAN Vs. UNION OF INDIA	May 17, 2001
RAM SARUP KATHURIA Vs. ADMINISTRATOR OF UNION TERRITORY OF DELHI	February 5, 2001
RAM SARVARIYA AND SONS Vs. UNION OF INDIA	July 16, 2001
RAM SINGH Vs. UNION OF INDIA	August 21, 2001
RAMA GHEI Vs. U P STATE HANDLOOM CORPN	March 15, 2001
RAMA NAND Vs. DELHI TRANSPORT CORPORATION	April 17, 2001
RAMA TYAGI Vs. STATE	July 12, 2001
RAMA VISION LIMITED Vs. RALETRONICS LIMITED	March 30, 2001
RAMA VISION LIMITED Vs. COUVERY ELECRONICS LIMITED	February 28, 2001
RAMAN GUPTA Vs. DIRECTOR OF ENFORCEMENT	August 29, 2001
RAMESH CHANDER Vs. GEETA MADHOK	April 9, 2001
RAMESH CHANDER Vs. JAGDISH CHANDER	July 10, 2001
RAMESH GUPTA Vs. STATE	September 28, 2001
RAMESH KUMAR Vs. KAUSHALYA DEVI	November 7, 2001
RAMESH KUMAR Vs. AIR INDIA LIMITED	November 8, 2001
RAMESH KUMAR SHARMA Vs. AMBASSADOR ROYAL NETHELANDS EMBASSY NEW DELHI	September 17, 2001
RAMESH SINGH RATHORE Vs. UNION OF INDIA	May 25, 2001
RAMESHWAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	February 2, 2001
RAMLAL Vs. DHARAM VIR	August 27, 2001
RAMNIK GUPTA Vs. SNEH LATA GUPTA	May 11, 2001
RAMPHOOL Vs. STATE	July 23, 2001
RAMPUR ENGINEERING COMPANY LIMITED Vs. UNITED CONSTRUCTION CO	October 12, 2001
RANBIR FINGH Vs. UNION OF INDIA	July 10, 2001
RANBIR SINGH DHANAJAL Vs. STATE	February 9, 2001
RANDHIR SINGH Vs. ROSHANARA	January 3, 2001
RANI PUSHPA KUMARI Vs. EMBASSY OF SYRIAN ARAB REPUBLIC	July 27, 2001
RANJIT KAUR Vs. GOBIND IMPEX PRIVATE LIMITED	September 6, 2001
RANJIT SINGH Vs. SOPAN PROPERTIES PRIVATE LIMITED	February 23, 2001
RANJIT THOMAS Vs. ANNIE R THOMAS	May 11, 2001
RASHIDA BEGUM Vs. UNION OF INDIA	April 23, 2001
RATAN SINGH CHAUHAN Vs. UNION OF INDIA	May 29, 2001
RATTAN LAL Vs. UNION OF INDIA	August 24, 2001
RATTAN LAL Vs. KRISHAN KUMAR	September 18, 2001
RATTAN LAL Vs. KRISHAN KUMAR	September 27, 2001
RAVI BROTHERS Vs. COMMISSIONER OF INCOME TAX 1	March 13, 2001
RAVI KUMAR NARULA Vs. COMMISSIONER OF INCOME TAX	January 9, 2001
RAWLA CONSTRUCTION CO Vs. MILITARY ENGINEERS SERVICES	March 28, 2001
RAWLA CONSTRUCTION CO Vs. MILITARY ENGINEERS SERVICES	April 28, 2001
REDDYS LABORATORIES LIMITED Vs. MANU KOSURI	February 28, 2001
REDINGTON INDIA LIMITED Vs. MODI OLIVETTI LIMITED	August 1, 2001
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. CAPITAL CO OPERATIVE INDUSTRIES SOCIETY LIMITED	February 2, 2001
REKHA ARORA Vs. CHAIRMAN NATIONAL COMMISSION FOR SCHEDULED CASTES SCHEDULED TRIBES	July 31, 2001
REKHA TYAGI Vs. VICE CHANCELLEOR UNIVERSITY OF DELHI	August 17, 2001
RELIANCE INDUSTRIES LIMITED Vs. MARUTI SYNTEX INDIA LIMITED	November 9, 2001
RENU DHINGRA Vs. VIJAY DHINGRA	January 18, 2001
RESERVE BANK OF INDIA Vs. ROCKLAND LEASING LTD.	December 5, 2001
RESIDENT DOCTORS ASSOCIATION OF AIIMS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	December 20, 2001
RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	May 8, 2001
REVION INC Vs. HOSIDEN LABOURATORIES INDIA	April 12, 2001
RIASAT ALI Vs. SAYEEDA BEGUM	January 23, 2001
RICHA SHARMA Vs. UNIVERSITY OF DELHI	May 17, 2001
RICHHPAL SINGH Vs. UNION OF INDIA	January 18, 2001
RIGGIO TOBBACCO CORPORATION LIMITED Vs. NTC TOBACCO INDIA LIMITED	October 19, 2001
RISHI PAL SINGH Vs. NEW DELHI MUNICIPAL COUNCIL	August 13, 2001
RISHI RAM GUPTA ALIAS BUDH RAM Vs. HARI RAM GUPTA	December 12, 2001
RITA ROY Vs. UNION OF INDIA	November 28, 2001
ROHIT DHAWAN Vs. G K MALHOTRA	November 29, 2001
ROLTA INDIA LIMITED Vs. ELBEE SERVICES LIMITED	January 4, 2001
ROMESH CHAND CHOPRA Vs. UNION OF INDIA	April 23, 2001
ROMESH SHARMA Vs. STATE	October 30, 2001
ROOP KUMAR Vs. MOHAN THEDANI	January 19, 2001
ROOPAK STORES Vs. PUPAK DEPARTMENT STORE	May 18, 2001
ROSE ADVERTISING Vs. DELHI TRANSPORT CORPORATION	February 2, 2001
ROSHAN LAL Vs. UNION OF INDIA	October 30, 2001
ROTELA AUTO COMPONENTS P LIMITED Vs. JASPAL SINGH	October 11, 2001
RUBY KNITTING INDUSTRIES Vs. CENTRAL BANK OF INDIA	August 10, 2001
RUCHI ASSOCIATES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 5, 2001
RUCHI PRIVATE LIMITED Vs. INDIAN FLAME ENTERPRISES	September 5, 2001
RUKMA SINGH Vs. SUHAIB LLYASI	February 2, 2001
S AMEENUL HASAN RIZVI Vs. PRESS COUNCIL OF INDIA	April 27, 2001
S BAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	March 23, 2001
S BEDI CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	October 31, 2001
S C BAJPAI Vs. SHAHID BHAGAT SINGH EVENING COLLEGE	September 19, 2001
S C CHADHA Vs. UNION OF INDIA	September 5, 2001
S C GUPTA Vs. STATE	October 15, 2001
S C PURI Vs. UNION OF INDIA	December 6, 2001
S I M SHANKAR LAL Vs. UNION OF INDIA	August 21, 2001
S I RAMESH KUMAR Vs. COMMISSIONER OF POLICE	December 5, 2001
S K BUILDER Vs. HINDU COLLEGE DELHI	May 16, 2001
S K CHADHA Vs. UNION OF INDIA	July 30, 2001
S K CHADHA Vs. UNION OF INDIA	July 31, 2001
S K MEHTA Vs. PRADEEP SAITH	November 20, 2001
S K MITTOO Vs. STATE	September 4, 2001
S K MODI Vs. UNION OF INDIA	December 4, 2001
S K TRADING CORPORATION Vs. UNION OF INDIA	December 20, 2001
S L BUILDERS Vs. UNION OF INDIA	March 16, 2001
S L SHAILANI Vs. UNION OF INDIA	August 31, 2001
S L SHARMA Vs. UNION OF INDIA	May 2, 2001
S LALI AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	July 18, 2001
S M MEHTA AND CO Vs. NATIONAL INDUSTRIES DEVELOPMENT CORPORATION	October 9, 2001
S P DUBEY Vs. MUNICIPAL CORPORATION OF DELHI	December 20, 2001
S P SAIGAL Vs. SUNIL SAIGAL	July 13, 2001
S S AHLUWALIA Vs. UNION OF INDIA	December 20, 2001
S S BRIJBASI AND SONS Vs. CHANDER BHAN GARG	October 3, 2001
S S GILL Vs. DELHI DEVELOPMENT AUTHORITY	August 28, 2001
S S PRODUCTS OF INDIA Vs. STAR PLAST	August 17, 2001
S S PURI Vs. S P MALHOTRA	October 19, 2001
S S RIKHY Vs. HERMES TRAVELS AND CARGO PRIVATE LIMITED	April 20, 2001
S SAGAR SURI Vs. TIKKA JAGJIT SINGH BEDI	October 30, 2001
S SANTOKH SINGH Vs. S GURBUX SINGH	July 16, 2001
S TEJ PARTAP SINGH Vs. UNION OF INDIA	July 27, 2001
SABIR AND ANIL KHANNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 29, 2001
SACHDEVA TRADERS Vs. FOOD CORPORATION OF INDIA	September 7, 2001
SACHINDRA NATH JANA Vs. UNITED BANK OF INDIA	October 4, 2001
SAIF UI REHMAN Vs. AKBAR ALI	October 9, 2001
SAKALAIN MEGHJEE Vs. BM HOUSE INDIA LIMITED	October 10, 2001
SAKETH INDIA LIMITED Vs. UNION OF INDIA	September 21, 2001
SALMANI ZAMAT MASJID AND EDUCATION CHARITABLE TRUST Vs. DELHI DEVELOPMENT AUTHORITY	November 20, 2001
SALUJA FARMS Vs. COMMISSIONER OF INCOME TAX	October 10, 2001
SALWANT SINGH SANDHU Vs. STATE OF DELHI	April 23, 2001
SAMAGYA CONSULTANTS PVT LTD Vs. COMMISSIONER OF SALES TAX	January 12, 2001
SAMARTH SHIKSHA SAMITI REGD Vs. DELHI STATE SARASWATI SHISHU BAL MANDIR KARMACHARI KALYAN SAMITI REGD	December 14, 2001
SAMI KHATIB Vs. SEAGULL LABS I PRIVATE LIMITED	August 10, 2001
SANAINA R MATHANI Vs. NATIONAL CAPITAL TERRITORY OF DELHI	October 16, 2001
SANDEEP AGRAWALA Vs. UNION OF INDIA	November 26, 2001
SANGAM SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 7, 2001
SANGAM THEATRES PRIVATE LIMITED Vs. ENTERTAINMENT TAX OFFICER	July 11, 2001
SANGEETA Vs. SANJAY BANSAL	February 16, 2001
SANITA ARORA Vs. UNION OF INDIA	August 10, 2001
SANJAY AGRAWAL Vs. MUNICIPAL CORPORATION OF DELHI	November 21, 2001
SANJAY KUMAR DALMIYA Vs. TOBU ENTERPRISES LIMITED	March 13, 2001
SANJAY SHARMA Vs. UNION OF INDIA	August 1, 2001
SANJEEV KUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS	February 15, 2001
SANJEEV SARIN Vs. RITA WADHWA	October 9, 2001
SANJEEV SONIA INDUSTRIES Vs. PHOOL CHAND	October 16, 2001
SANJIV KATYAL Vs. DELHI DEVELOPMENT AUTHORITY	August 3, 2001
SANTOSH CHANDIOK Vs. INDIAN FERTILIZERS FARMERS COOPERATIVE	December 21, 2001
SANTOSH KUMAR Vs. STATE	October 4, 2001
SANTOSH KUMARI Vs. SHIV PRAKASH SHARMA	May 11, 2001
SANTOSH SHARMA Vs. ASHOK KUMAR	May 21, 2001
SARABJI SINGH SAHI Vs. UNION OF INDIA	October 18, 2001
SARADA PLYWOOD INDUSTRIES LIMITED Vs. UNION OF INDIA	October 16, 2001
SARAM SINGH Vs. UNION OF INDIA	February 22, 2001
SARAMMA NINAN Vs. NINAN JOHN	February 19, 2001
SARASWATI DEVI SHARMA Vs. SUSHIL KUMAR SHARMA	May 11, 2001
SARASWATI INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 11, 2001
SARASWATI KUNJ CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. APPROPRIATE AUTHORITY	December 14, 2001
SARASWATI REAL ESTATE INVESTMENT PRIVATE LIMITED Vs. YOGI PHARMACY LIMITED	March 15, 2001
SARAWJEET SINGH Vs. SARASWATI BUILDERS	December 21, 2001
SARDAR SURINDER SINGH Vs. SARADAR RATAN SINGH	May 16, 2001
SARKAR SAHEB Vs. STATE	May 7, 2001
SARLA RANI Vs. ASSISTANT HOUSING COMMISSIONER	April 27, 2001
SAT DEO JAIN Vs. INVESTMENT POINT	May 17, 2001
SAT PAL Vs. CHIEF OF ARMY STAFF	April 19, 2001
SATBIR SINGH Vs. UNION OF INDIA	February 16, 2001
SATISH BAHL Vs. RITU BEHL	September 13, 2001
SATISH CHAND Vs. UNION OF INDIA	November 5, 2001
SATISH CHAND SAXENA Vs. DELHI ADMINISTRATION	April 27, 2001
SATISH CHANDRA GUPTA Vs. STATE	December 21, 2001
SATISH KUMAR Vs. MEENA	August 7, 2001
SATISH KUMAR Vs. UNION OF INDIA	March 22, 2001
SATSANG COMMITTEE NIZAMUDDIN REGD Vs. LT GOVERNOR	December 14, 2001
SATWANT SINGH DOGRA Vs. NARENDRA SINGH	September 4, 2001
SATYA DHAWAN Vs. NEW DELHI MUNICIPAL COUNCIL	March 23, 2001
SATYA NARAIN Vs. STATE	April 30, 2001
SATYA NARAIN Vs. STATE	May 7, 2001
SATYA NARAYANA CHAUDHARY Vs. MUNICIPAL CORPORATION OF DELHI	September 21, 2001
SATYA PAL JAIN Vs. KHUSHI RAM RAM KISHAN SETH AND COMPANY	January 8, 2001
SATYA PAL SINGH Vs. LT GOVERNOR OF DELHI	November 26, 2001
SATYA PRAKASH Vs. MUNICIPAL COPORATION AND DELHI	October 19, 2001
SATYA PRAKASH Vs. MUNICIPAL CORPORATION OF DELHI	March 9, 2001
SATYA PRAKASH AGGARWAL Vs. ORIENTIAL BUILDING AND FURNISHING COMPANY LIMITED	March 23, 2001
SATYA PRAKASH AND BROS Vs. DELHI DEVELOPMENT AUTHORITY	September 28, 2001
SAVITRI DEVI Vs. FASHION LINKERS	December 20, 2001
SAWHNEY BROTHERS Vs. HONG KONG AND SHANGHAI BANKING CORPORATION	July 30, 2001
SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA	September 5, 2001
SAYED AHMED Vs. UNION OF INDIA	September 19, 2001
SC GUPTA Vs. CENTRAL VIGILANCE COMMISSION	August 3, 2001
SCINDIA POTTERIES Vs. COMMISSIONER OF INCOME TAX	July 12, 2001
SCINDIA POTTERIES P LTD Vs. COMMISSIONER OF INCOME TAX	July 27, 2001
SECRETARY OF HOME AFFAIRS Vs. EX SUBEDAR ANSUYA PARSHAD	August 13, 2001
SEEMA DEVI BATRA Vs. RAJPAL	December 4, 2001
SEHGAL PURI PRIVATE LIMITED Vs. NATIONAL NEWSPRINT AND PAPER MILLS LIMITED	May 16, 2001
SEHIBABAD KNITTING AND FINISHING MILLS PRIVATE LIMITED Vs. SENSATION	September 10, 2001
SHAH CONSTRUCTION COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	August 14, 2001
SHAHBUDDIN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	December 21, 2001
SHAIL KUMARI Vs. SARASWATI DEVI	August 2, 2001
SHAILENDRA KAUR Vs. LT GOVERNOR	April 27, 2001
SHAKEEL AHMED Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	February 2, 2001
SHAKTI MANDIR SOCIETY REGD Vs. MUNICIPAL CORPORATION OF DELHI	March 8, 2001
SHAKUNTLA DEVI Vs. COMMISSIONER OF INCOME TAX	August 6, 2001
SHAM LAL Vs. UNION OF INDIA	December 6, 2001
SHAM PIARI NAYYAR Vs. STATE	April 9, 2001
SHAMBHUJI Vs. ADITYANJEE	January 17, 2001
SHAMLI DISTILLERY AND CHEMICAL WORKS Vs. VIJAY SHREE CHEMICALS INDIA LIMITED	August 17, 2001
SHANOON AND SHANNON Vs. DELHI DEVELOPMENT AUTHORITY	April 19, 2001
SHANTA DEVI Vs. CHARCHAL SINGH	April 30, 2001
SHANTABEN KARASANBHAI PATEL Vs. S C JAIN	April 23, 2001
SHANTANU MEHRA Vs. STATE	September 6, 2001
SHANTI DEVI GOEL Vs. DELHI VIDYUT BOARD	January 9, 2001
SHANTI SPORTS CLUB Vs. UNION OF INDIA	August 21, 2001
SHASHI INDUSTRIES Vs. MOHINDER KAUR TRADING AS MAJA COSMETICS	July 30, 2001
SHASHI KANTA Vs. SADHANA MIDHA	August 20, 2001
SHASHI KUMAR GOYAL Vs. STATE ORS	October 16, 2001
SHASHI MANGLA Vs. COMMISSIONER SALES TAX DELHI	May 29, 2001
SHEELA GUPTA Vs. INSPECTING ASSISTANT COMMISSIONER	September 3, 2001
SHEIHK DOST MOHAMMAD Vs. SHEIKH GOSH MOHAMMAD	March 28, 2001
SHER SINGH Vs. DELHI DEVELOPMENT AUTHORITY	February 7, 2001
SHIKHA PROPERTIES PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE	January 22, 2001
SHIMAJ INVESTMENT AND TRADING CO Vs. UNION OF INDIA	June 1, 2001
SHISH RAM Vs. STATE	March 2, 2001
SHIV KUMAR WASAL & CO. Vs. DELHI DEVELOPMENT AUTHORITY	March 26, 2001
SHIV LAL Vs. MUNICIPAL CORPORATION OF DELHI	March 14, 2001
SHIV NARAIN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 10, 2001
SHIVALIK AGRO POLY PRODUCTS LIMITED Vs. DISCO ELECTRONICS LIMITED	July 25, 2001
SHIVNATH RAI HAR NARAIN Vs. ITALGRANI SPA	July 27, 2001
SHOBA RANI SHARMA Vs. DHIRAJ FINANCE AND CHIT FUNDS PRIVATE LIMITED	February 9, 2001
SHOBHA SURESH JUMANI Vs. UNION OF INDIA	January 30, 2001
SHOP Vs. RATTAN LAL	October 10, 2001
SHRIMANKAR GAS CAR SERVICES Vs. STATE OF DELHI	July 31, 2001
SHRIRAM REFERIGERATION INDUSTRIES LIMITED Vs. S K BHATIA KARTA OF S K BHATIA H U F	February 19, 2001
SHRUTI KALRA Vs. UNIVERSITY OF DELHI	January 30, 2001
SHUKLA MALHOTRA Vs. DEE PEE KAGA JUDYOG PRIVATE LIMITED	August 10, 2001
SHYAM AHUJA LIMITED Vs. G M ENTERPRISES	January 23, 2001
SHYAM GOSWAMI Vs. KUNDAN LAL	April 30, 2001
SHYAM SUNDER SHARMA Vs. STATE	August 28, 2001
SIDH SHRI BABA BALAKHNATH MANDIR Vs. DELHI DEVELOPMENT AUTHORITY	December 20, 2001
SIDHARATH VASHISHT ALIAS MANU SHARMA Vs. STATE	September 3, 2001
SIDHPUR SAT ISABGOL FACTORY Vs. DELHI SAT ISANGOL INDUSTRIES	April 16, 2001
SIEMENS INDIA LIMITED Vs. UNION OF INDIA	December 5, 2001
SIEMENS LIMITED Vs. BHASIN ASSOCIATES LIMITED	March 27, 2001
SITA NANDA Vs. COMMISSIONER OF INCOME TAX	July 9, 2001
SITA RANI SHARMA Vs. MANCHANDA PROPERTIES PRIVATE LIMITED	August 13, 2001
SIYARAM SILK MILLS LIMITED Vs. STATE	April 12, 2001
SKIPPER BEVERAGES PRIVATE LIMITED Vs. STATE	April 24, 2001
SKIPPER BHAWAN FLAT BUYERS ASSN Vs. SKIPPER TOWERS PRIVATE LIMITED	November 23, 2001
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. CREATION DECORS PRIVATE LTD	January 5, 2001
SMITHKLINE BEECHAM PLC Vs. SUNIL SINGH	April 12, 2001
SNAH VAISH Vs. MOD TRAVELS AND TOURS PRIVATE LIMITED	November 26, 2001
SNEH JAIN Vs. UNION OF INDIA	March 2, 2001
SNEH LATA JAIN AND OTHARS Vs. SUMAT PRAKASH JAIN	March 2, 2001
SNEH VASIH Vs. FILATEX INDIA LIMITED	October 3, 2001
SOBHAGYA ADVERTISING SERVICE Vs. SARASWATI DEVI	September 13, 2001
SOCIAL JURIST Vs. UNION OF INDIA	January 22, 2001
SOCIAL JURIST Vs. UNION OF INDIA	February 12, 2001
SOCIAL JURIST Vs. UNION OF INDIA	February 6, 2001
SOCIETE DES PRODUCTS NESTLE SA Vs. ESSAR INDUSTRIES	August 20, 2001
SOHAN LAL Vs. UNION OF INDIA	February 20, 2001
SOHAN SINGH Vs. COMMISSIONER OF INCOME TAX	August 1, 2001
SOLOMAN FRANCIS ABRO Vs. I T C LIMITED	March 2, 2001
SOM DUTT FINANCE CORPORATION LIMITED Vs. LABELS INTERNATIONAL PRIVATE LIMITED	December 14, 2001
SONA DEVI Vs. DELHI DEVELOPMENT AUTHORITY	May 3, 2001
SONALI GULATI Vs. STATE	September 10, 2001
SONY KABUSHIKI KAISHA Vs. R CHAND	August 27, 2001
SPECTRUM TECHNOLOGIES USA INC Vs. SPECTRUM POWER GENERATION COMPANY LIMITED	September 21, 2001
SPORTS PLAZA Vs. MUNICIPAL CORPORATION OF DELHI	September 5, 2001
SPRINT RPG INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS	December 10, 2001
STANDERD CHARTERED BANK Vs. HINDUSTAN ENGINEERING AND GENERAL MAZDOOR UNION	October 10, 2001
STAR RESIDENTS SOCIETY REGD Vs. M N BHARDWAJ	December 6, 2001
STATE Vs. SIDDARTH VASHISTH alias MANU SHARMA	March 13, 2001
STATE Vs. ASHOK KUMAR PANDEY	February 9, 2001
STATE BANK OF INDIA Vs. DIVIDYAL R K PAPER BOARD INDUSTRIES	February 7, 2001
STATE BANK OF INDIA Vs. JAY BEE ENTERPRISES	October 19, 2001
STATE BANK OF INDIA Vs. KANIKARS AUTO CARE PRIVATE LIMITED	October 19, 2001
STATE BANK OF INDIA Vs. NARENDER ANAND	October 31, 2001
STATE BANK OF INDIA Vs. RACHNA CONSUMER COOPERATIVE STORE LIMITED	August 21, 2001
STATE BANK OF MYSORE Vs. PRECISION INDIA	August 27, 2001
STATE BANK OF MYSORE Vs. PRECISION INDIA AND ORS.	August 29, 2001
STATE NCT OF DELHI Vs. AJIT SETH alias AJIT	October 1, 2001
STATE OF DELHI Vs. SUBHASH CHAND	January 8, 2001
STATE OF MAHARASHTRA Vs. R B SHARMA	August 21, 2001
STATE TRADING CORPORATION OF INDIA LIMITED Vs. SSANGYOG CORPORATION	October 5, 2001
STATE TRADING CORPORATION OF INDIA LIMITED Vs. MADHU ENTERPRISES LIMITED	November 19, 2001
STEEL AND ALLIED TRADERS Vs. UTILITY ENGINEERS INDIA LIMITED	September 6, 2001
STP LIMITED Vs. SHALIMAR TAR PRODUCTS PRIVATE LIMITED	November 2, 2001
STRACON INDIA LIMITED Vs. UTV SOFTWARE COMMUNICATION LIMITED	August 29, 2001
STRUCTURAL WATER PROOFING CO. PVT. LTD. Vs. AMIT GUPTA AND OTHERS	August 3, 2001
STRUCTURAL WATERPROOFING Vs. AMIT GUPTA	July 11, 2001
SUBASH SAWHNEY Vs. PUNJAB AND SIND BANK	May 11, 2001
SUBEDAR MAJOR R.C. PATIAL Vs. UNION OF INDIA	June 1, 2001
SUBEDAR SATBIR SINGH Vs. UNION OF INDIA	March 30, 2001
SUBHASH Vs. DELHI DEVELOPMENT CONTROL COMMITTEE	December 18, 2001
SUBHASH AND CO Vs. UNION OF INDIA	October 3, 2001
SUBHASH BEHARILAL Vs. REGISTRAR CO OPERATIVE SOCIETIES	April 11, 2001
SUBHASH BINDRA Vs. GOVT OF NCT	August 30, 2001
SUBHASH CHAND Vs. STATE	July 23, 2001
SUBHASH CHAND MISHRA Vs. STATE	May 21, 2001
SUBHASH CHANDER Vs. STATE	August 30, 2001
SUBHASH MADAN Vs. RAMESH MADAN	May 3, 2001
SUBHASH SACHDEVA Vs. CUSTOMS	March 7, 2001
SUBRATA ROY Vs. STATE	July 23, 2001
SUCHARITA PRADHAN Vs. U P TWIGA FIBREGLASS LIMITED	May 16, 2001
SUDARSHAN KHANNA Vs. KRISHNA KANTA BHASIN	October 15, 2001
SUDARSHAN LAL BAJPAI Vs. DELHI DEVELOPMENT AUTHORITY	August 13, 2001
SUDARSHAN LAL BAJPAI Vs. DELHI DEVELOPMENT AUTHORITY	August 10, 2001
SUDERSHAN BISWASS Vs. VIDYAWANTI	January 31, 2001
SUDERSHAN KARIR Vs. STATE	February 2, 2001
SUDERSHAN RAM BHASIN Vs. KAMLA BHASIN	September 27, 2001
SUDHAN PANDE Vs. DELHI DEVELOPMENT AUTHORITY	November 8, 2001
SUDHIR BATRA TRADING AS MECH INDIA Vs. ARJIES ALUMINIUM UDYOG	August 21, 2001
SUDHIR BHATIA Vs. MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED	September 20, 2001
SUGAR VIDEO INTERNATIONAL Vs. NEW DELHI MUNICIPAL CORPORATION	March 16, 2001
SUJIT KUMAR CHAUDHARI Vs. STATE	August 17, 2001
SUKHBIR SINGH Vs. JAGDISH PRASAD	February 15, 2001
SULTAN SINGH Vs. RAJ RANI	May 24, 2001
SUMITRA DEVI Vs. GITA NARULA	January 4, 2001
SUNAINA R MATHANI Vs. NATIONAL CAPITAL TERRITORY OF DELHI	September 16, 2001
SUNDER LAL JAIN HOSPITAL KARAMCHAND UNION Vs. GOVT OF DELHI	October 1, 2001
SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH	September 14, 2001
SUNIL KUMAR DHAKA Vs. UNION OF INDIA	January 12, 2001
SUNIL MEHDIRATTA Vs. UNION OF INDIA	September 26, 2001
SUNIL MEHDIRATTA Vs. UNION OF INDIA	October 4, 2001
SUNIL NURSING HOME Vs. MTNL	December 12, 2001
SUNIL SHAKT Vs. STATE	May 25, 2001
SUNITA KHANNA Vs. B L GUPTA	February 5, 2001
SUNRISE ENTERPRISES Vs. UNION OF INDIA	May 4, 2001
SUPER BAZAR COOPERATIVE STORES LIMITED Vs. COURT OF THE ESTATE OFFICER	December 11, 2001
SUPREME INDUSTRIES LIMITED Vs. INTERNATIONAL INDIA	July 13, 2001
SURAJ BHAN Vs. RAJINDER PAL SINGH LAMBA	April 18, 2001
SURAJ PRAKASH SHARMA Vs. SHAKUNTLA RANI DEWAN	May 14, 2001
SURAJ PRAKASH SHARMA Vs. SHAKUNTLA RANI DIWAN	April 30, 2001
SURENDER ARORA Vs. SATAZO TRUST	August 8, 2001
SURENDER KUMAR Vs. UNION OF INDIA	May 14, 2001
SURENDER SINGH Vs. STATE DELHI ADMINISTRATION	June 1, 2001
SURENDER SINGH Vs. D T C	September 27, 2001
SURENDRA SINGH Vs. MANAGER HARYANA SHAKTI SR SEC SCHOOL KANJHAWALA DELHI	September 18, 2001
SURESH Vs. SANDEEP KARTIA	August 24, 2001
SURESH Vs. STATE	May 8, 2001
SURESH AGGRWAL Vs. SATINDER JAIN	April 12, 2001
SURESH CHAND Vs. UNION OF INDIA	September 3, 2001
SURESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	August 17, 2001
SURESH KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	August 14, 2001
SURESH SHARMA Vs. STEIN DOSHI AND BHALLA	October 29, 2001
SURINDER AND CO Vs. DELHI DEVELOPMENT AUTHORITY	December 14, 2001
SURINDER PAHWA Vs. MUNICIPAL CORPORATION OF DELHI	December 19, 2001
SURINDER PAL Vs. NATIONAL INSURANCE COMPANY LIMITED	December 14, 2001
SURINDER PAL Vs. NATIONAL INSURANCE COMPANY LIMITED	April 17, 2001
SURINDER PAL SINGH Vs. UNION OF INDIA	August 21, 2001
SURJEET KAUR Vs. UNION OF INDIA	July 12, 2001
SURJEET KAUR TULI Vs. UNION OF INDIA	July 26, 2001
SURJIT KAUR Vs. UNION OF INDIA	November 1, 2001
SURJIT SINGH Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	September 25, 2001
SURYA Vs. CHATARBHUJ	February 6, 2001
SURYA PRAKASH AGARWAL Vs. DEAN	January 5, 2001
SURYA PRAKASH AGARWAL Vs. DEAN	May 1, 2001
SURYA PRAKASH KHATRI Vs. MADHU TREHAN	May 28, 2001
SURYA PRAKASH SHARMA ALIAS S P SHARMA Vs. UNION OF INDIA	July 20, 2001
SURYA ROSHNI LTD Vs. METALMAN INDUSTRIES LTD	July 13, 2001
SUSHIL ANSAL Vs. COMMISSIONER OF INCOME TAX CENTRAL	February 14, 2001
SUSHIL ANSAL Vs. STATE	September 11, 2001
SUSHIL CHAND SHARMA Vs. SUSHILA DEVI	November 20, 2001
SUSHIL KUMAR AND CO Vs. DELHI DEVELOPMENT AUTHORITY	August 10, 2001
SUSHIL KUMAR CHOKHANI Vs. UNION OF INDIA	July 31, 2001
SUSHIL KUMAR CHOKHANI Vs. UNION OF INDIA	July 30, 2001
SUSHIL SHARMA Vs. STATE	April 17, 2001
SUSHILA AHLUWALIA Vs. ARVIND MEHTA	July 27, 2001
SUSHILA GOEL Vs. UNITED INSURANCE COMPANY LIMITED	February 5, 2001
SWARAN SINGH Vs. NARESH KUMAR	October 9, 2001
SWARANJIT SINGH Vs. STATE	July 24, 2001
SWATI AUTO AGENCIES Vs. NEW KAPOOR AUTO CENTRE	April 19, 2001
SYED NASIR HUSSAIN Vs. STATE OF DELHI	August 24, 2001
SYNDICATE BANK Vs. BAKHTAWAR SINGH	February 2, 2001
TALWAR BROTHERS PRIVATE LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	August 6, 2001
TANEJA SKINS CO PRIVATE LIMITED Vs. BHARAT SKINS CORPRATION	August 29, 2001
TANUJA ARORA Vs. LT GOVERNOR	May 25, 2001
TARA CHAND Vs. SECRETARY MINISTRY OF HUMAN RESOURCE AND DEV DEPTT OF YOUTH AFFAIRS AND SPORTS	January 9, 2001
TARA RANI KAKKAR Vs. STATE	September 3, 2001
TASH PAL Vs. DELHI DEVELOPMENT AUTHORITY	March 20, 2001
TATA ENGINEERING AND LOKOMOTIVE COMPANY LIMITED Vs. RELIGIOUS TECHNOLOGY CENTRE	January 31, 2001
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA	June 1, 2001
TATA IRON AND STEEL COMPANY LIMITED Vs. SHAKTI BEARINGS	July 17, 2001
TATA SONS LIMITED Vs. SAHNI	January 16, 2001
TATA SONS LIMITED Vs. MANU KOSURI	March 9, 2001
TAYLOR INSTRUMENT COMPANY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	August 6, 2001
TBWA ANTHEM PRIVATE LIMITED Vs. MADHUKAR KAMATH	July 26, 2001
TEJ INTERNATIONAL LIMITED Vs. DAWOOD SHOES PRIVATE LIMITED	November 26, 2001
TEJINDER KAUR Vs. MANJULA CHAKARVARTY	August 10, 2001
TEJINDER KAUR Vs. UNION OF INDIA	March 3, 2001
TEJINDER SINGH Vs. UNION OF INDIA	March 27, 2001
TELECANIQUE AND CONTROLS I LIMITED Vs. SCHNEIDER ELECTRIC INDUSTRIES SA	November 7, 2001
TELEPHONE CABLES LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED	December 3, 2001
TEXLA METALS AND PLASTICS PRIVATE LIMITED Vs. ANIL K BHASIN	January 31, 2001
TEXMACO LIMITED Vs. ROSHAN SINGH	March 23, 2001
TEXMACO LIMITED Vs. UNION OF INDIA	June 6, 2001
THREE N PRODICTS PRIVATE LIMITED 3030 STREET NO 4 RANJIT NAYAR NRE DELHI 110008 Vs. YASHAWANT	October 19, 2001
TIDIAMOND CHAIN LIMITED Vs. ASHOK KUMAR	February 28, 2001
TIHSA INDUSTRIES LIMITED Vs. AVG COMPUTERS LIMITED	September 24, 2001
TILAK RAJ NARULA Vs. NEW DELHI MUNICIPAL CORPORATION	September 12, 2001
TILOK KUMARI Vs. ANAND	June 1, 2001
TINNA OVERSEAS LIMITED Vs. PROJECTS AND EQUIPMENT CORPORATION OF INDIA LIMITED	December 14, 2001
TIRATH PRAKASH DEACEASED Vs. STATE	July 10, 2001
TIRUPATI LPG INDUSTRIES LIMITED Vs. BHARAT PETROLEUM CORPN LIMITED	July 19, 2001
TOMAR CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY	August 13, 2001
TRANS ASIA AUTO AND GENERAL FINANCE LIMITED Vs. DHARMENDAR KUMAR	August 27, 2001
TRANS ASIAN INDUSTRIES EXPOSITION PRIVATE LIMITED Vs. INDIAN COUNCIL OF WORLD AFFAIRS	December 4, 2001
TRAVANCORE RAYONS LIMITED Vs. UNION OF INDIA	March 13, 2001
TRILOK KUMAR Vs. ADMINISTRATOR U T OF DELHI	April 18, 2001
TRUSTEES OF SAFDAR HASHMI MEMORIAL TRUST Vs. GOVT OF NCT OF DELHI	July 16, 2001
TUMLARE SOFTWARE SERVICES PRIVATE LIMITED INDIA Vs. MAGIC SOFTWARE SERVICES	May 22, 2001
U K PAINTS INDIA LIMITED Vs. SURLUX MEDI EQUIP LTDS	September 20, 2001
U P STATE ROAD TRANSPORT CORPRATION Vs. BIMALA DEVI	May 3, 2001
UCO BANK Vs. G L C LEATHER EXPORTS	May 4, 2001
UCO BANK Vs. LACHHMAN DASS POPLI	August 24, 2001
UDAY PANJ Vs. MUNICIPAL CORPORATION OF DELHI	August 14, 2001
UMA AGGARWAL Vs. RAJESH GUPTA	July 16, 2001
UMA DEVI Vs. STATE	July 30, 2001
UMA RANI SHARMA Vs. VED RARKASH SHARMA	November 9, 2001
UMED SINGH Vs. DELHI DEVELOPMENT AUTHORITY	February 2, 2001
UMESH GOGIO Vs. STATE	August 7, 2001
UNION OF INDIA Vs. PARBHATI	August 8, 2001
UNION OF INDIA Vs. GOYAL ENTERPRISES	August 6, 2001
UNION OF INDIA Vs. MOHANLAL HARBANSLAL BHAYANA AND CO	July 27, 2001
UNION OF INDIA Vs. DOLLY SAXENA	July 30, 2001
UNION OF INDIA Vs. SAMBHU SARAN SINGH	July 20, 2001
UNION OF INDIA Vs. JAI LAL	July 26, 2001
UNION OF INDIA Vs. SAIN DITTA MAL	April 30, 2001
UNION OF INDIA Vs. HEAD CONSTEBLE PYARE LAL	April 30, 2001
UNION OF INDIA Vs. CAPTAIN S S GURAYYA	April 27, 2001
UNION OF INDIA Vs. LT GEN M S SANDHU PVSM	April 24, 2001
UNION OF INDIA Vs. MAJOR S S SUHAG	April 20, 2001
UNION OF INDIA Vs. CAPTAIN S S MEHTA	May 21, 2001
UNION OF INDIA Vs. SONYWELL ELECTRONICS	May 14, 2001
UNION OF INDIA Vs. MAJOR SINGH	February 19, 2001
UNION OF INDIA Vs. BHARAT SINGH	January 22, 2001
UNION OF INDIA Vs. JAGAN NATH	January 17, 2001
UNION OF INDIA Vs. SHEILA RANI alias SITA DEVI	January 18, 2001
UNION OF INDIA Vs. NAGINA ENTERPRISES	April 20, 2001
UNION OF INDIA Vs. B N JHA	March 23, 2001
UNION OF INDIA Vs. MOHINDER SINGH	March 23, 2001
UNION OF INDIA Vs. B R SHARMA	March 26, 2001
UNION OF INDIA Vs. K S DEVASAHAYAM	November 7, 2001
UNION OF INDIA Vs. LUXMI GUPTA	November 19, 2001
UNION OF INDIA Vs. RAJINDER SINGH	October 18, 2001
UNION OF INDIA Vs. DAISY TRADING CORPORATION	October 18, 2001
UNION OF INDIA Vs. RAM DAYAL PAL	October 30, 2001
UNION OF INDIA Vs. VANILAL BANSILAL AND SONS	October 31, 2001
UNION OF INDIA Vs. NANGIA CONSTRUCTION INDIA PRIVATE LIMITED	November 2, 2001
UNION OF INDIA Vs. LOKMANYA SINGH	December 4, 2001
UNION OF INDIA Vs. STUDENT ISLAMIC MOVEMENT OF INDIA	December 1, 2001
UNION OF INDIA Vs. DEV RAJ	August 13, 2001
UNION OF INDIA Vs. VEEKAY INDUSTRIES	August 24, 2001
UNION OF INDIA Vs. SURESH	August 21, 2001
UNION OF INDIA Vs. VEEKAY INDUSTRIES	September 21, 2001
UNION OF INDIA Vs. R K RASTOGI	September 19, 2001
UNION OF INDIA Vs. LAXMI CHEMICAL AND INDUSTIRES PRIVATE LIMITED	October 9, 2001
UNION OF INDIA Vs. BHARAT BUILDERS	October 15, 2001
UNION OF INDIA Vs. P M HINDUJA	October 17, 2001
UNION OF INDIA Vs. RAJIV GUPTA	October 5, 2001
UNION OF INDIA Vs. MOHANLAL HARBANSLAL BHYANA AND CO	September 28, 2001
UNION OF INDIA Vs. VIRENDRA SHARMA	July 25, 2001
UNIPACK INDUSTRIES Vs. SUBHASH CHAND JAIN	November 1, 2001
UNIT TRUST OF INDIA Vs. AAIFR	July 31, 2001
UNITED BUILDERS Vs. INDIAN OIL COPORATION	October 9, 2001
UNITED COMMUNIST PART OF INDIA Vs. ALL INDIA INSTITUTE OF MEDICAL SACIENCES	November 26, 2001
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PATRICIA JEAN MAHAJAN	March 13, 2001
UNITY ENGINEERS Vs. ITPO	March 21, 2001
UPPER INDIA HIRE PURCHASE CO Vs. COMMISSIONER OF INCOME TAX	January 18, 2001
UPPER INDIA STEEL MANUFACTURING ENGG. CORPN. Vs. UNION OF INDIA (UOI)	January 3, 2001
URMILA SUNEJA Vs. DELHI CO OPERATIVE TRIBUNAL	May 11, 2001
USHA BELTRON LIMITED Vs. UNION OF INDIA	March 8, 2001
USHA N DADLANI Vs. ANIL KUMAR OBEROI	August 6, 2001
USHA SALES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 6, 2001
UTTAM KUMAR Vs. DELHI JAL BOARD	February 28, 2001
UTTAM PANDEY Vs. STATE	July 20, 2001
UTTAM SINGH DUGGAL & CO. LTD. Vs. UNION OF INDIA & ANR.	August 24, 2001
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. CHIEF ENGINEER PROJECT SET UK ON BEHALF OF UOI	January 10, 2001
V A TECH ESHEER WYSS FLOVEL LIMITED Vs. NIPPON POWER LIMITED	October 10, 2001
V K AGARWAL Vs. DELHI DEVELOPMENT AUTHORITY	November 23, 2001
V K SAYAL Vs. BHARAT HEAVY ELECTRICALS LIMITED	May 4, 2001
V K SHARMA Vs. UNION OF INDIA	August 31, 2001
V K VOHRA Vs. SUDESH KUMARI	December 7, 2001
V P BANSAL Vs. UNION OF INDIA	August 17, 2001
V P PUNJ Vs. COMMISSIONER OF INCOME TAX	August 3, 2001
V P SAXENA Vs. AVINASH CHANDER BHASIN	August 8, 2001
V P SINGH YADAV Vs. UNION OF INDIA	February 1, 2001
VAM ORGANIC CHEMICALS LIMITED Vs. SUDHIR OBEROI SOLE PROPRITOR EAGLE ENTERPRISES	March 29, 2001
VANITA SARIN Vs. STATE OF DELHI COLLECTOR	February 13, 2001
VARDHAMAN PROPERTIES LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	July 31, 2001
VASANT KUNJ RESIDENTS WELFARE ASSOCIATION Vs. LT GOVERNOR OF DELHI	January 12, 2001
VASUDEV Vs. DELHI DEVELOPMENT AUTHORITY	December 12, 2001
VASUMATI AGENCIES PRIVATE LIMITED Vs. HARISH CHANDER DEWAN	July 27, 2001
VASWA NAND Vs. STATE	September 27, 2001
VAYUDOOT LIMITED Vs. SUNDER TOURS AND TRAVELS PRIVATE LIMITED	October 17, 2001
VED BHASHAN SHARMA Vs. UNIVERSITY OF DELHI	August 28, 2001
VED BHUSHAN SHARMA Vs. UNIVERSITY OF DELHI	October 28, 2001
VED PRAKASH GOEL Vs. COMMISSIONER CENTRAL BUREAU OF NARCOTICS	May 26, 2001
VED VATI Vs. CHATTER SINGH	March 13, 2001
VEENA RANI Vs. DTC	February 5, 2001
VEENU TEXTILES Vs. DELHI HINDUSTANI MERCANTILE ASSOCIATION	January 10, 2001
VEER MOHD Vs. MUNICIPAL CORPORATION OF DELHI	December 20, 2001
VEERUMAL PRAVEEN KUMAR Vs. NEEDLE INDUSTRIES INDIA LIMITED	August 24, 2001
VENKATESH Vs. UNION OF INDIA	November 26, 2001
VENUS INDUSTRIES Vs. STATE	December 20, 2001
VHEL INDUSTRIES LIMITED Vs. DEPT OF TELECOMMUNICATION	July 11, 2001
VICTOR CABLE INDUSTRIES LIMITED Vs. DELHI VIDUT BOARD	November 9, 2001
VIDHI CONSTRUCTION PRIVATE LIMITED Vs. BALJIT KAUR	March 30, 2001
VIDHYA TELELINKS LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	September 3, 2001
VIDHYAWATI KANODIA Vs. LOCAL HEALTH AUTHORITY	August 2, 2001
VIDYA WATI CONSTRUCTION Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LIMITED	March 30, 2001
VIDYASAGAR INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES AND ANR. Vs. DELHI VIDYUT BOARD	January 23, 2001
VIJAY ANAND AND ASSOCIATES PRIVATE LIMITED Vs. ASHRAF AND CO PRIVATE LIMITED	September 10, 2001
VIJAY GROVER Vs. BIOCURE LABORATORIES	December 3, 2001
VIJAY KUMAR Vs. CUSTOMS	March 7, 2001
VIJAY KUMAR AHUJA Vs. LALITA AHUJA	November 2, 2001
VIJAY KUMAR BATISH Vs. STATE	December 4, 2001
VIJAY KUMAR TALWAR Vs. INCOME TAX OFFICER	December 21, 2001
VIJAYA HOME LOANS LIMITED Vs. CROM TRADERS LIMITED	May 7, 2001
VIJENDER KUMAR JAIN Vs. STATE	September 28, 2001
VIJENDRA KUMAR Vs. UNION OF INDIA	September 13, 2001
VIKAS MAKHIJA Vs. BENGAL PHENYLE AND ALLIED PRODUCTS	July 10, 2001
VIKASH ENGINEERING CO Vs. DELHI DEVELOPMENT AUTHORITY	March 28, 2001
VIKRAM BAKSHI Vs. UNION OF INDIA	January 11, 2001
VIKRAM SINGH YADAV Vs. UNION OF INDIA	May 29, 2001
VIMALA SHARMA BIMLA SHARMA Vs. VEERAN DEVI	August 14, 2001
VIMLA DEVI Vs. UNION OF INDIA	February 13, 2001
VINAY KUMAR ALIAS SHAYAM LAL Vs. STATE	July 19, 2001
VINDHYA TELELINKS LIMITED Vs. MAHANAGAR TELEPHONES NIGAM LIMITED	December 12, 2001
VINOD KUMAR Vs. KESHAV ANAND	December 20, 2001
VINOD KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	July 11, 2001
VINOD KUMAR Vs. UNION OF INDIA	August 7, 2001
VINOD KUMAR Vs. UNION OF INDIA	February 5, 2001
VINOD KUMAR CHOPRA Vs. SUNSHINE TRAVEL INDIA PRIVATE LIMITED	February 22, 2001
VINOD KUMAR GUPTA Vs. SANJAY GUPTA	October 5, 2001
VIPIN KALRA Vs. STATE	November 9, 2001
VIPIN KUMAR Vs. PHOENIX AIRLINES PRIVATE LIMITED	November 5, 2001
VIPIN KUMAR KHANNA Vs. COMMISSIONER OF INCOME TAX	January 18, 2001
VIPLA KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY	April 17, 2001
VIR BALA MANHAS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	August 27, 2001
VIRENDER GUPTA Vs. ROBINDER GUPTA	September 12, 2001
VIRENDER KUMAR Vs. MAYA DEVI	September 18, 2001
VIRENDER KUMAR Vs. STATE	July 20, 2001
VIRENDER KUMAR GUPTA Vs. DELHI TRANSPORT CORPORATION	September 4, 2001
VIRENDER PAPPU Vs. STATE	July 24, 2001
VIRENDRA D. PATHAK Vs. ITO	April 23, 2001
VIRENDRA KUMAR ARORA Vs. AUTO LINKS SALES CORPORATION	January 18, 2001
VISHAKHA DEVI Vs. DELHI TRANSPORT CORPORATION	April 19, 2001
VISHNU Vs. STATE	May 25, 2001
VISHNU MOHAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 28, 2001
VISHNU PROMOTORS PRIVATE LIMITED Vs. HOLTEEC CO OPERATIVE GROUP	March 20, 2001
VISHWA NATH BHARTIYA Vs. RUKMANI DEVI KANODIA	September 3, 2001
VISHWANAT KUMAR Vs. MADAN LAL SHARMA	May 4, 2001
VISHWANATH KUMAR Vs. STATE	May 14, 2001
VIVEK JOLLY Vs. RAM	April 30, 2001
VOGUE FABRICS Vs. BHILWARA SPINNERS LIMITED	February 12, 2001
VRAJLAL MANILAL AND COMPANY Vs. BANSAL TOBACCO COMPANY	January 12, 2001
W S CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	September 19, 2001
WALI MOHD Vs. KILASI	October 11, 2001
WEE AAR CONSTRUCTIVE BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	March 14, 2001
WEE AAR CONSTRUCTIVE BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	April 23, 2001
WINIFRED NORA THEOPHILUS Vs. LILA DEANE	July 10, 2001
WOODWARD GOVERNOR INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 19, 2001
X Vs. Z	December 20, 2001
XLO INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	September 3, 2001
Y SHARMA Vs. SURYA FINANCE LIMITED	July 17, 2001
YASH PAL Vs. DELHI ADMINISTRATION	March 20, 2001
YASHODA GUPTA Vs. SUNITI GOYAL	April 12, 2001
YASHWANT KUMAR SINGH Vs. UNION OF INDIA	August 2, 2001
YOGENDER PAL PROP OF ARYA CANE INDUSTRY Vs. MUNICIPAL CORPORATION OF DELHI	April 25, 2001
YUSUF Vs. KRISHAN KUMAR GUPTA	November 8, 2001
ZILE SINGH Vs. STATE	July 11, 2001

Year 2001 of HIGH COURT OF DELHI

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