REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C GUPTA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	September 1, 2000
A H Q CANTEEN EMPLOYEES ASSOCIATION Vs. U O I	April 4, 2000
A K GOENKA Vs. STATE	August 22, 2000
A K JAIN Vs. HARMEET SINGH BAKSHI	August 1, 2000
A K MOHINDRU Vs. STATE	July 7, 2000
A K SHARMA CORPORAL Vs. UNION OF INDIA	October 18, 2000
A K VERMA Vs. INSPECTING ASSISTNAT COMMISSIONER	August 25, 2000
A R NEELAYADAKSHNI Vs. UNIVERSITY OF DELHI	March 13, 2000
A S SAHARAN Vs. UNION OF INDIA	April 7, 2000
ABBAS ALI KHAN Vs. UNION OF INDIA	March 23, 2000
ABDUL ALIM Vs. G K BHATNAGAR	February 22, 2000
ABDUL GAFFAR Vs. DELHI DEVELOPMENT AUTHORITY	November 24, 2000
ABDUL RASHID Vs. STATE	October 28, 2000
ABDUL SHAKUR Vs. BARKAT ALI	January 18, 2000
ACP K P SINGH Vs. STATE	August 22, 2000
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED	July 13, 2000
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTORLITE MFG CO	December 5, 2000
ADWAVE Vs. UNION OF INDIA	January 28, 2000
AFL DEVELOPERS PRIVATE LIMITED Vs. VEENA TRIVEDI	May 15, 2000
AGGARWAL JUNEJA ASSOCIATES Vs. MUNICIPAL CORPORATION OF DELHI	December 11, 2000
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. PHOLU	July 27, 2000
AGRO ENGINEERING PRODUCTS DELHI PRIVATE LIMITED Vs. STATE	May 1, 2000
AHLUWALIA CONTRACTORS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	August 29, 2000
AHMADALIEVA NADIRA Vs. CUSTOMS	July 31, 2000
AIR INDIA Vs. R K TOURS AND TRAVELS PRIVATE LIMITED	January 14, 2000
AJANTA TUNES LIMITED Vs. UNION OF INDIA	July 10, 2000
AJAY INDUSTRIAL CORPORATION Vs. UNION OF INDIA (UOI)	August 17, 2000
AJAY KUMAR Vs. GOVT OF NCT OF DELHI	February 14, 2000
AJAY NARAIN Vs. AARTI SINGH	March 31, 2000
AJAY RAJ SHARMA Vs. STATE	September 19, 2000
AJIT JAIN Vs. UNION OF INDIA	January 31, 2000
AJIT SINGH Vs. STATE	January 19, 2000
AJIT SINGH Vs. UNION OF INDIA	December 21, 2000
AKBAR Vs. UNION OF INDIA	July 14, 2000
AKSHAYA JAIN Vs. AIRPORT AUTHORITY OF INDIA	August 10, 2000
ALIMENTA S A Vs. NATIONAL AGRICULTURAL COOP MARKETING FEDERATION OF INDIA LIMITED	January 28, 2000
ALKA AGARWAL Vs. RAM GOPAL MANGLA	September 19, 2000
ALL INDIA HANDLOOM FABRIC MARKETING COOPERATIVE SOCIETY LIMITED Vs. PHELPS AND CO PRIVATE LIMITED	February 18, 2000
ALL INDIA MOBILE ZOO OWNERS AND ANIMAL WELFARE ASSOCIATION Vs. UNION OF INDIA	August 7, 2000
ALL INDIA SMALL AND MEDIUM NEWSPAPERS FEDERATION Vs. PRESS COUNCIL OF INDIA	August 18, 2000
ALLAHABAD BANK Vs. ANIL KUMAR	April 18, 2000
ALLIED INTERNATIONAL PRODUCTS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	December 20, 2000
AMAR SHINGAL Vs. WG CDR PRADEEP SHINGAL	May 1, 2000
AMBEDKAR BASTI VIKAS SABHA ANR Vs. DELHI VIDYUT BOARD	August 2, 2000
AMERICAN UNIVERSAL ELECTRIC INDIA LIMITED Vs. UNION OF INDIA	December 13, 2000
AMIR ALI Vs. AMINA BEGUM	March 6, 2000
AMIT YADAV Vs. DELHI VIDYUT BOARD	January 28, 2000
AMITA SINGH Vs. AIR INDIA LIMITED	July 7, 2000
AMITABH ADHAR Vs. NCT OF DELHI	March 22, 2000
AMRIT BANASPATI COMPANY LIMITED Vs. UNION OF INDIA	November 3, 2000
AMRIT LAL KOHLI Vs. HARBANS LAL KOHLI	September 18, 2000
AMRIT PAL SINGH Vs. DELHI TRANSPORT CORPORATION	December 21, 2000
AMRIT SURJIT SINGH Vs. UNION OF INDIA	November 8, 2000
ANAND DARBARI Vs. UNION OF INDIA	January 28, 2000
ANAND DARHARI Vs. UNION OF INDIA	February 4, 2000
ANAND DEEP SINGH Vs. RANJIT KAUR	May 19, 2000
ANAND WATER METERS MFG COMPANY Vs. DELHI JAL BOARD	May 17, 2000
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY	July 26, 2000
ANARO BEGUM Vs. MUNICIPAL CORPORATION OF DELHI	February 4, 2000
ANIL AGARWAL Vs. INSTITUTE OF CHARTERED ACCOUNTANTS	January 21, 2000
ANIL GUPTA Vs. UNION OF INDIA	January 27, 2000
ANIL KAUL Vs. UNION OF INDIA	April 17, 2000
ANIL KUMAR ADITYA Vs. STATE	September 14, 2000
ANIL KUMAR SHARMA Vs. UNION OF INDIA	July 21, 2000
ANIL MAHAJAN Vs. COMMISSIONER OF CUSTOMS	February 4, 2000
ANIS UR REHMAN Vs. DELHI DEVELOPMENT AUTHORITY	October 30, 2000
ANITA SHINH CHAUHAN Vs. KEDAR NATH	May 15, 2000
ANMOL SOLVEX PRIVATE LIMITED Vs. UNION OF INDIA	November 23, 2000
ANOKHE LAL Vs. STATE	February 23, 2000
ANU SETH Vs. ROHIT NARAIN SETH	August 10, 2000
ANUBHA Vs. VIKAS AGRAWAL	July 3, 2000
ARCHANA SHUKLA Vs. COMMISSIONER OF INCOME TAX	May 26, 2000
ARIES CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	December 20, 2000
ARJAN DEV MITTRA Vs. SADA NAND	January 19, 2000
ARORA PROVISION STORE Vs. JIYA RANI	February 25, 2000
ARUN KUMAR AGARWAL Vs. UNION OF INDIA	January 20, 2000
ARUN KUMAR AGARWAL Vs. PRASAR BHARATI	August 7, 2000
ARUN KUMAR JAIN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES AND	November 21, 2000
ARUNA BUILDERS PRIVATE LIMITED Vs. GAYATRI CO OP GROUP HOUSING SOCIETY LIMITED	October 30, 2000
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. UNION OF INDIA	November 8, 2000
ARVIND KUMAR Vs. M T N L	September 19, 2000
ARWACHIN BHARTI BHAWAN SCHOOL Vs. DIRECTORATE OF EDUCATIONA	March 3, 2000
ASHA BAJAJ Vs. DEPUTY LAL	September 19, 2000
ASHISH ENTERPRISES Vs. UNION OF INDIA (UOI)	February 15, 2000
ASHOK AGGARWAL Vs. BHAGWAN DAS ARORA	November 22, 2000
ASHOK K KHURANA Vs. STEELMAN INDUSTRIES	March 3, 2000
ASHOK KUMAR Vs. UNION OF INDIA	March 1, 2000
ASHOK KUMAR BANDHWAR Vs. MUNICIPAL CORPORATION OF DELHI	September 5, 2000
ASHOK KUMAR CHHABRA Vs. GOVT OF NCT OF DELHI	August 22, 2000
ASHOK KUMAR TYAGI Vs. STATE	January 18, 2000
ASHOK LEYLAND FINANCE LIMITED Vs. MESCO PHARMACEUTICALS LIMITED	February 23, 2000
ASHOK LEYLAND FINANCE LIMITED Vs. MARUTI UDHYOG LIMITED	July 31, 2000
ASHOK MANUFACTURING COMPANY PVT. LTD. Vs. C.K. MOORJANI	October 31, 2000
ASHOK MEHRA Vs. SIDDHARTH SHRIRAM	March 21, 2000
ASHOK MUKHARJEE Vs. GENERAL MANAGER MTNL	August 30, 2000
ASHOK NAGAR WELFARE ASSOCIATION REGD Vs. UNION OF INDIA	September 13, 2000
ASHWANI KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY	March 27, 2000
ASHWANI KUMAR BANSAL Vs. FINANCE COMMISSIONER	August 28, 2000
ASHWANI KUMAR MISHRA Vs. UNION OF INDIA	May 3, 2000
ASSOCIATION FOR DEMOCRATIC REFORMS Vs. UNION OF INDIA	November 2, 2000
ASSOCIATION OF CO OPERATIVES AND APEX SOCIETIES OF HANDLOOM Vs. STATE OF BIHAR	September 27, 2000
ASSOCIATION OF SELF EMPLOYED ETERPRENEURS Vs. LT GOVERNOR OF DELHI	August 11, 2000
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs. UNION OF INDIA	February 29, 2000
ATTAR KAUR Vs. DELHI DEVELOPMENT AUTHORITY	March 6, 2000
AVINASH CHANDER Vs. STATE	October 20, 2000
AVS INDUSTRIES LIMITED Vs. AAIFR	July 20, 2000
AVTAR SINGH Vs. DELHI STATE	January 19, 2000
AYUB ALI Vs. UNION OF INDIA	July 28, 2000
AYUB ALI Vs. UNION OF INDIA	December 6, 2000
B B PATEL Vs. NEXIM EXPORTS PRIVATE LIMITED	May 26, 2000
B K BHATTACHARYA Vs. V R MEHTA	January 28, 2000
B K KHANNA AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 22, 2000
B K SONDHI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	September 19, 2000
B L WADHERA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 17, 2000
B SHREEPATHY RAO Vs. UNION OF INDIA	August 8, 2000
B W L LIMITED Vs. M T N L	February 23, 2000
BABU LAL SHARMA Vs. UNION OF INDIA	September 29, 2000
BABU RAM GUPTA Vs. UNION OF INDIA	April 6, 2000
BADSHAH Vs. STATE	January 18, 2000
BAGLA AND CO Vs. BAGLA COSMETICS	May 26, 2000
BAGRU RAM Vs. STATE OF DELHI	November 3, 2000
BAIJ NATH SINGH Vs. LT GOVERNER OF DELHI	August 8, 2000
BAKSHI STEELS LIMITED Vs. GOVERNMENT OF INDIA	November 17, 2000
BALBIR KUMAR DATTA Vs. STATE	December 5, 2000
BALJEET JOLLY Vs. COMMISSIONER OF INCOME TAX	August 2, 2000
BALJEET SINGH Vs. ELECTION COMMISSION OF INDIA	October 16, 2000
BALJEET SINGH Vs. LT GOVERNOR OF DELHI	August 31, 2000
BALVINDER SINGH Vs. UNION OF INDIA	August 11, 2000
BALWAN SINGH Vs. UNION OF INDIA	August 9, 2000
BALWANT SINGH Vs. UNION OF INDIA	May 26, 2000
BALWINDER SINGH Vs. STATE	July 28, 2000
BANK OF INDIA Vs. LUK AUTO ANCILLARY INDIA LIMITED	May 19, 2000
BANK OF INDIA Vs. GOPI CHAND JAIN AND SONS	February 22, 2000
BANK OF INDIA Vs. GOYAL TEXTILES	September 30, 2000
BANK OF RAJASTHAN Vs. GANPATI EXPORTS LTD	December 12, 2000
BANK OF RAJASTHAN LIMITED Vs. PALA RAM GUPTA	October 17, 2000
BANSAL TRADING CORPORATION Vs. MORGAN ASIA LIMITED	January 27, 2000
Bansi Lal Vs. State	September 25, 2000
BASANT RAM AND SONS Vs. UNION OF INDIA	August 25, 2000
BAUSCH AND LOMB INDIA LIMITED Vs. REGISTRAR OF COMPANIES DELHI AND HARYANA NEW DELHI	March 29, 2000
BEENA SINGHAL Vs. PRESIDING OFFICER DELHI CO OPERATIVE TRIBUNAL	January 31, 2000
BENNET COLEMAN AND COMPANY LIMITED Vs. S M ADVERTISING	January 24, 2000
BENTEX MOTOR CONTROL GEAR INDUSTRIES Vs. BUREAU OF INDIAN STANDERDS	November 22, 2000
BHAGAT CONSTRUCTION CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI II	December 7, 2000
BHAGAT CONSTRUCTION CO. Vs. DELHI DEVELOPMENT AUTHORITY	March 27, 2000
BHAGWAN DASS Vs. THAKUR DASS	January 19, 2000
BHAGWAN DASS YASH PAL Vs. WASU RAM	February 7, 2000
BHAGWAN DEVI Vs. AMIR CHAND	August 21, 2000
BHAGWAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY	December 7, 2000
BHAI MANJIT SINGH Vs. SANGAM INDIA LIMITED	November 6, 2000
BHAKTA BAHADUR CHHETRI Vs. UNION OF INDIA	February 14, 2000
BHARAT HEAVY ELECTRONICALS LIMITED Vs. C N GARG	September 29, 2000
BHARAT NIDHI LIMITED Vs. SHITAL PRASAD JAIN	March 2, 2000
BHARAT NIDHI LIMITED Vs. SHITAL PRASAD JAIN	May 2, 2000
BHARAT PETROLEUM CORPORATION LIMITED Vs. B R HANDA HUF	September 27, 2000
BHARAT WIRE ROPE MANUFACTURING CO Vs. UNION OF INDIA DGSANDD	July 12, 2000
BHARTI TELEVENTURES LIMITED Vs. BELL SOUTH INTERNATIONAL ASIA PACIFIC INCORPORATED USA	August 28, 2000
BHATIA APARTMENTS PRIVATE LIMITED Vs. UNION OF INDIA	November 23, 2000
BHIM SAIN GUPTA Vs. S P RAO	March 2, 2000
BHIM SINGH Vs. UNION OF INDIA	July 26, 2000
BHISHAM MIRANI Vs. UNION OF INDIA	February 14, 2000
BHISHMA NARAIN SINGH Vs. ESTATE OFFICER	September 15, 2000
BHUPENDRA SINGH Vs. UNIVERSITY OF DELHI	December 20, 2000
BHUSHAN KUMAR DEWAN Vs. STATE	February 2, 2000
BHUSHAN LAL CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY	October 17, 2000
BHUSHAN STEEL AND STRIPS LIMITED Vs. PREM H LALWANI	February 3, 2000
Bijender Vs. State	September 22, 2000
BIJENDER Vs. STATE	June 9, 2000
BIJENDER Vs. STATE	September 6, 2000
BIMLA RANI GUPTA Vs. S R SACHDEVA	January 25, 2000
BINAY KUMAR Vs. UNION OF INDIA	January 21, 2000
BINDRA BUILDERS Vs. IBPL GROUP OF COMPANIES	October 30, 2000
BIOCHEM PHARMACEUTICAL INDUSTRIES Vs. PHARMA SYNTH FORMULATIONS LIMITED	May 19, 2000
BIPINDRA NARAIN KARN Vs. BANK OF BARODA	September 5, 2000
BISHWAJEET SINGH Vs. BIKRAMJIT SINGH	October 19, 2000
BRHAMPAL Vs. BHARAT HEAVY ELECTRICAL LIMITED	October 18, 2000
BRINDCO SALES LIMITED Vs. APPROPRIATE AUTHORITY	October 12, 2000
BU BLACK RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	August 3, 2000
BULK DRUG MANUFACTURER ASSOCIATION Vs. UNION OF INDIA	July 18, 2000
BURR BROWN ADVERTISING AGENCY Vs. SPG GREEN GOLD PLANTATIONS LIMITED	February 3, 2000
C B SAINI Vs. INDIAN AIRLINES	March 22, 2000
C J INTERNATIONAL HOTELS LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL	March 7, 2000
CALCOME ELECTRONICS LIMITED Vs. SALES TAX OFFOCER	August 22, 2000
CANARA BANK Vs. JAIN PLASTIC MOULDERS	July 28, 2000
CAPITAL CONSTRUCTION CO Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LIMITED	July 14, 2000
CASTROL LIMITED Vs. P K SHARMA	March 21, 2000
CHAKRAVERTI SANDILL Vs. MANJU JAIN	September 12, 2000
CHAMAN LAL Vs. COMMISSIONER OF INCOME TAX	July 3, 2000
CHAMANLAL Vs. COMMISSIONER OF INCOMETAX DELHI 41 NEW DELHI	July 3, 2000
CHAND Vs. UNION OF INDIA	September 15, 2000
CHAND KHAN Vs. STATE	February 29, 2000
CHAND KHANNA Vs. COSMOS TANNERIES PRIVATE LIMITED	March 28, 2000
CHANDAN SINGH Vs. MANAGEMENT OF SWATANTRA BHARAT MILLS	February 8, 2000
CHANDER MOHAN Vs. INDIAN OIL CORPORATION	July 19, 2000
CHANDERWATI DEVI Vs. HARISH CHAND RASTOGI	July 6, 2000
CHANDRA ESTATES LIMITED Vs. UNION OF INDIA	November 15, 2000
CHANDRA PRAKASH RAI BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI	September 5, 2000
CHARAK PHARMACEUTICALS INDIA LIMITED Vs. UNION OF INDIA	January 13, 2000
CHARAN SINGH Vs. UNION OF INDIA	February 7, 2000
CHARANJIT SINGH Vs. P C NANDA AND SONS HUF	December 18, 2000
CHAUHAN ASSOCIATES Vs. UNION OF INDIA	May 9, 2000
CHENDER Vs. DHANPAL ALIAS DHARAM PAL	September 8, 2000
CHERA BALWAN SINGH Vs. UNION OF INDIA	March 29, 2000
CHHANO DEVI Vs. DELHI MUNICIPAL DEVELOPMENT AUTHORITY	March 1, 2000
CHHOTEY LAL Vs. GENERAL MANAGER	September 22, 2000
CHINTAMANI Vs. UNION OF INDIA	July 3, 2000
CHIRANJILAL Vs. HARI DAS SOOD SINCE DECD	November 23, 2000
CHUNILAL ANAND Vs. NARENDRA	September 27, 2000
CIMMCO LIMITED Vs. TEOPFER INTERNATIONAL ASIA PTE LIMITED	August 8, 2000
COMET GARMENTS (P) LTD. & ORS. Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL & ORS.	March 1, 2000
COMMISSINER OF INCOME TAX DELHI I Vs. CHEMICAL AND METALLURGICAL DESIGN CO LTD	March 14, 2000
COMMISSINER OF INCOME TAX DELHI II NEW DELHI Vs. REFRIGERATION AND ALLIED INDUSTRIES LIMITED	August 31, 2000
COMMISSIONER OF C. EX. Vs. CEGAT	September 14, 2000
COMMISSIONER OF INCOME TAX Vs. BERCOS MELODY HOUSE	August 31, 2000
COMMISSIONER OF INCOME TAX Vs. H B LEASING AND FINANCE LTD	September 6, 2000
COMMISSIONER OF INCOME TAX Vs. ORGANISATION OF CHEMICALS AND THE ENTIRE DELHI	September 6, 2000
COMMISSIONER OF INCOME TAX Vs. PAPER PRODUCTS LIMITED	September 11, 2000
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN GENERAL INDUSTRIES LIMITED	September 7, 2000
COMMISSIONER OF INCOME TAX Vs. D L F UNITED LIMITED	September 7, 2000
COMMISSIONER OF INCOME TAX Vs. PRINTERS HOUSE P LIMITED	September 12, 2000
COMMISSIONER OF INCOME TAX Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION LIMITED	September 12, 2000
COMMISSIONER OF INCOME TAX Vs. K C SAHNI HUF	September 11, 2000
COMMISSIONER OF INCOME TAX Vs. HANS MACHOO AND COMPANY DELHI	September 11, 2000
COMMISSIONER OF INCOME TAX Vs. M L NARANG	September 15, 2000
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LTD	September 13, 2000
COMMISSIONER OF INCOME TAX Vs. A R CHADHA AND CO INDIA P LIMITED	September 18, 2000
COMMISSIONER OF INCOME TAX Vs. M K SWAMY DECD	September 18, 2000
COMMISSIONER OF INCOME TAX Vs. CENTRAL COTTAGE INDUSTRIES ASSOCIATION	September 18, 2000
COMMISSIONER OF INCOME TAX Vs. BISHAMBER NATH RAM SARUP	September 18, 2000
COMMISSIONER OF INCOME TAX Vs. MECON BUILDERS AND ENGINEERS	September 26, 2000
COMMISSIONER OF INCOME TAX Vs. NARAIN DASS	October 23, 2000
COMMISSIONER OF INCOME TAX Vs. MOOL CHAND SIRI KISHAN DASS	October 31, 2000
COMMISSIONER OF INCOME TAX Vs. NAGPAL OPTICAL CO	October 23, 2000
COMMISSIONER OF INCOME TAX Vs. FREEWHEELS INDIA LIMITED	October 23, 2000
COMMISSIONER OF INCOME TAX Vs. S N CHADHA	November 3, 2000
COMMISSIONER OF INCOME TAX Vs. NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION P LIMITED	November 3, 2000
COMMISSIONER OF INCOME TAX Vs. SARJOO PARSHAD	November 3, 2000
COMMISSIONER OF INCOME TAX Vs. PRINTPAK MACHINERY LIMITED	November 1, 2000
COMMISSIONER OF INCOME TAX Vs. HARI KRISHAN GUPTA	November 27, 2000
COMMISSIONER OF INCOME TAX Vs. SARASWATI CHEMICALS AND ALLIED INDUSTRIES P LIMITED	November 29, 2000
COMMISSIONER OF INCOME TAX Vs. SATINDER SINGH	November 21, 2000
COMMISSIONER OF INCOME TAX Vs. JATINDER	December 7, 2000
COMMISSIONER OF INCOME TAX Vs. ANGIRA DEVI	December 7, 2000
COMMISSIONER OF INCOME TAX Vs. BISHAMBER DAYAL AND CO	December 8, 2000
COMMISSIONER OF INCOME TAX Vs. RAHULJEE AND CO	December 8, 2000
COMMISSIONER OF INCOME TAX Vs. BHAGWANTI KOHLI	December 8, 2000
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA	December 12, 2000
COMMISSIONER OF INCOME TAX Vs. BHARAT PRASAD ANSHU KUMAR	December 6, 2000
COMMISSIONER OF INCOME TAX Vs. P M KAUL	December 6, 2000
COMMISSIONER OF INCOME TAX Vs. FREESEKING INDUSTRIES P LIMITED	December 5, 2000
COMMISSIONER OF INCOME TAX Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED	December 6, 2000
COMMISSIONER OF INCOME TAX Vs. ESKAY ELECTRONICS INDIA LIMITED	December 6, 2000
COMMISSIONER OF INCOME TAX Vs. REGALATRE	December 6, 2000
COMMISSIONER OF INCOME TAX Vs. JAGJIT SINGH GIDDA	November 29, 2000
COMMISSIONER OF INCOME TAX Vs. GURBACHAN LAL	November 30, 2000
COMMISSIONER OF INCOME TAX Vs. ANAND DAS GUPTA AND SONS	December 4, 2000
COMMISSIONER OF INCOME TAX Vs. SUSHILA MITTAL	December 19, 2000
COMMISSIONER OF INCOME TAX Vs. CHEMICAL AND METALLURGICAL DESIGN COMPANY LIMITED	December 15, 2000
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL MARKETING PRODUCE COMMITTEE	December 18, 2000
COMMISSIONER OF INCOME TAX Vs. K L AHUJA	December 19, 2000
COMMISSIONER OF INCOME TAX Vs. RAM EDUCATION FOUNDATION	December 19, 2000
COMMISSIONER OF INCOME TAX Vs. BRAKE LININGS LIMITED	December 20, 2000
COMMISSIONER OF INCOME TAX Vs. GOODYEAR INDIA LIMITED	March 14, 2000
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	May 2, 2000
COMMISSIONER OF INCOME TAX Vs. MODI RUBBER LIMITED	May 2, 2000
COMMISSIONER OF INCOME TAX Vs. J K MARWAH	May 3, 2000
COMMISSIONER OF INCOME TAX Vs. RANBAXY LABORATORIES LIMITED	May 9, 2000
COMMISSIONER OF INCOME TAX Vs. NEO POLY PACK P LIMITED	April 19, 2000
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LIMITED	July 3, 2000
COMMISSIONER OF INCOME TAX Vs. SITA RANI AND DAVINDER KUMAR	July 3, 2000
COMMISSIONER OF INCOME TAX Vs. KUKU NARANG	July 4, 2000
COMMISSIONER OF INCOME TAX Vs. STATE TRADING CORPORATION OF INDIA LIMITED	July 5, 2000
COMMISSIONER OF INCOME TAX Vs. D K NAWLAKHA	July 14, 2000
COMMISSIONER OF INCOME TAX Vs. VIJAY FERTILIZERS PRIVATE LIMITED	July 13, 2000
COMMISSIONER OF INCOME TAX Vs. KUNDAN SUGAR MILLS CO LTD	July 13, 2000
COMMISSIONER OF INCOME TAX Vs. AJANTA OFFSET AND PACKING LIMITED	July 14, 2000
COMMISSIONER OF INCOME TAX Vs. DEEKSHA HOLDINGS PRIVATE LIMITED	May 16, 2000
COMMISSIONER OF INCOME TAX Vs. V CHANDRA	May 22, 2000
COMMISSIONER OF INCOME TAX Vs. MINERAL AND METALS TRADING CORPORATION OF INDIA LIMITED	May 23, 2000
COMMISSIONER OF INCOME TAX Vs. INDIRA K P SINGH	May 24, 2000
COMMISSIONER OF INCOME TAX Vs. PUNJAB AND SIND BANK LIMITED	May 25, 2000
COMMISSIONER OF INCOME TAX Vs. D S BIST AND SONS	February 14, 2000
COMMISSIONER OF INCOME TAX Vs. SETH TALWAR AND CO	February 14, 2000
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED	January 13, 2000
COMMISSIONER OF INCOME TAX Vs. M M T C LIMITED	August 17, 2000
COMMISSIONER OF INCOME TAX Vs. DELHI STOCK EXCHANGE ASSOCIATION LIMITED	August 11, 2000
COMMISSIONER OF INCOME TAX Vs. R G GOVAN AND CO	August 3, 2000
COMMISSIONER OF INCOME TAX Vs. ALPS WINE SHOP P LIMITED	August 1, 2000
COMMISSIONER OF INCOME TAX Vs. PANDORA PRIVATE LIMITED	July 18, 2000
COMMISSIONER OF INCOME TAX Vs. K NARENDRA	July 18, 2000
COMMISSIONER OF INCOME TAX Vs. MAHARAJ KRISHAN	July 31, 2000
COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM	July 24, 2000
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM DASS	July 24, 2000
COMMISSIONER OF INCOME TAX Vs. PRINTERS HOUSE PRIVATE LIMITED	July 24, 2000
COMMISSIONER OF INCOME TAX Vs. GOODYEAR TYRE AND RUBBER CO	August 22, 2000
COMMISSIONER OF INCOME TAX Vs. CHUNI LAL AND SONS	August 21, 2000
COMMISSIONER OF INCOME TAX Vs. DELHI KANNADA EDUCATION SOCIETY	August 21, 2000
COMMISSIONER OF INCOME TAX Vs. SANDEEP JHALANI	August 21, 2000
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN GENERAL INDUSTRIES LTD.	July 9, 2000
COMMISSIONER OF INCOME TAX Vs. K.C. SAHNI (HUF)	November 9, 2000
COMMISSIONER OF INCOME TAX Vs. ALPS WINE SHOP (P) LTD.	January 8, 2000
COMMISSIONER OF INCOME TAX ADDITIONAL Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA	September 26, 2000
COMMISSIONER OF INCOME TAX DELHI Vs. SHARPEDGE LTD	November 29, 2000
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. N N MOHAN AND SONS	December 11, 2000
COMMISSIONER OF INCOME TAX DELHI I Vs. S N CHANDHA	November 3, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. NATIONAL ELECTRIC SUPPLY AND TRADING CORPN PRIVATE LIMITED	November 3, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. DELHI TAMBAKU UDHYOG PRIVATE LIMITED	November 6, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. ARDEE MECHANICAL INDUSTRIES PRIVATE LIMITED	October 24, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. D R SONDHI	October 30, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. PREM LATA BAJPAI	July 3, 2000
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. SARASWATI CHEMICALS AND ALLIED INDUSTRIES PRIVATE LIMITED	December 16, 2000
COMMISSIONER OF INCOME TAX DELHI III Vs. BRINDA KUMARI	November 1, 2000
COMMISSIONER OF INCOME TAX DELHI III Vs. BANARAS HOUSE LIMITED	August 30, 2000
COMMISSIONER OF INCOME TAX DELHI IV Vs. NESTLE INDIA LIMITED	January 31, 2000
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. AMAR COMPANY DELHI	February 3, 2000
COMMISSIONER OF SURTAX Vs. GOETZE INDIA LIMITED	July 18, 2000
COMMISSIONER OF WEALTH TAX Vs. S C SETHI	August 3, 2000
COMMISSIONER OF WEALTH TAX Vs. SOMA WANTI SETHI	August 3, 2000
COMMISSIONER OF WEALTH TAX Vs. SHAKUNTLA MEHRA	August 11, 2000
COMMISSIONER OF WEALTH TAX Vs. R B PATEL	July 5, 2000
COMMISSIONER OF WEALTH TAX Vs. H S CHAUHAN	July 4, 2000
COMMISSIONER OF WEALTH TAX Vs. L N AHUJA	July 6, 2000
COMMISSIONER OF WEALTH TAX Vs. VIDYA MALHOTRA	July 6, 2000
COMMISSIONER OF WEALTH TAX Vs. UTTAM CHAND JAIN	July 7, 2000
COMMISSIONER OF WEALTH TAX Vs. ANOKHA SINGH	July 7, 2000
COMMISSIONER OF WEALTH TAX Vs. D R VADERA	June 6, 2000
COMMISSIONER OF WEALTH TAX Vs. ANGIRA DEVI GUPTA	September 7, 2000
COMMISSIONER OF WEALTH TAX Vs. BEGAM BRIGEES ZAHOOR QASIM	October 12, 2000
COMMISSIONER OF WEALTH TAX Vs. S TAJBIR SINGH	November 30, 2000
COMMISSIONER OF WEALTH TAX Vs. S D SURI	November 29, 2000
COMMISSIONER OF WEALTH TAX Vs. PRATIMA BHARGAVA	November 29, 2000
COMMISSIONER OF WEALTH TAX Vs. VIDYA MALHOTRA	June 6, 2000
COMMISSIONER OF WEALTH TAX DELHI CENTRAL I Vs. D R VADERA L H OF LATE SHRI HANS RAJ VADERA	July 6, 2000
COMMISSIONER OF WEALTHTAX Vs. RAGHVENDRA SINGH	November 6, 2000
COMMON CAUSE A REGD SOCIETY Vs. UNION OF INDIA	November 3, 2000
COMMOSSIONER OF INCOME TAX Vs. LATE SHRI M K SWAMY	September 18, 2000
CONNOISSEUR CATERING SERVICE PRIVATE LIMITED Vs. SPORTS AUTHIROTY OF INDIA	September 11, 2000
CONNOISSEUR CATERING SERVICE PRIVATE LIMITED Vs. SPORTS AUTHIROTY OF INDIA	August 11, 2000
CONSTABLE SUNIL KUMAR Vs. PRESIDING OFFICER	April 18, 2000
CONTAINER MOVEMENT BOMBAY TRANSPORT PRIVATE LIMITED Vs. CAPITAL CARGO AND CONTAINER INDIA PRIVATE LIMITED	March 23, 2000
CONTROLLER OF ESTATE DUTY Vs. P N LUTHRA	December 13, 2000
COOMISSIONER OF INCOME TAX DELHI I NEW DELHI Vs. MAHALAKSHMI SUGAR MILLS COMPANY LTD	November 27, 2000
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. B RAM GOEL	October 23, 2000
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. RISHI K GUPTA FCA	July 20, 2000
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. N K MALHOTRA	September 5, 2000
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. A P GUPTA	September 4, 2000
COURT ON ITS OWN MOTION Vs. INSPECTOR GENERAL OF POLICE	September 14, 2000
COURT ON ITS OWN MOTION Vs. INSPECTOR AKHILESH KUMAR	July 31, 2000
CREF FINANCE LIMITED Vs. PURI CONSTRUCTION LIMITED	July 21, 2000
D C VERMA Vs. UNION OF INDIA	March 7, 2000
D K AGGARWAL Vs. GOVT OF INDIA	December 11, 2000
D K BHARGAVA Vs. MAYA DEVI	November 23, 2000
D MEHRA Vs. RAVI BHARGAV	August 25, 2000
D T C Vs. SHISHUPAL	March 6, 2000
DABUR INDIA LIMITED Vs. BSI LIMITED	May 26, 2000
DAMODAR PRASAD PANKAJ Vs. NATIONAL BACKWARD CLASSIS FINANCE AND DEV CORPN	February 14, 2000
DAPEL INVESTMENT LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX	January 7, 2000
DARSHAN LAL SACHDEV EX LT COL IC 26163 Vs. UNION OF INDIA	November 10, 2000
DAULAT RAM PUBLIC TRUST Vs. COMMISSIONER OF INCOME TAX DELHI	April 19, 2000
DCW HOME PRODUCTS Vs. GUJARAT HEAVY CHEMICALS LIMITED	September 11, 2000
DCW LIMITED Vs. APPELLATE TRIBUNAL SALES TAX DELHI	September 7, 2000
DDA SELF FINANCE FLATS OWNERS SOCIETY REGD Vs. UNION OF INDIA	October 24, 2000
DEEN DAYAL SHARMA Vs. UPKAR CHIBBAR	November 21, 2000
DEEPAK BATRA Vs. DELHI DEVELOPMENT AUTHORITY	March 31, 2000
DEEPAK MOHINDRA Vs. RADHEY SHAM MARIA	July 24, 2000
DEEPAK TANDON Vs. J AND K BANK LIMITED	May 26, 2000
DELHI ACRYLIC MAUFACTURING COMPANY PRIVATE LIMITED Vs. COMM OF CUSTOMS APPEALS N D	May 15, 2000
DELHI ADMINISTRATION Vs. YASIN KHAN	April 7, 2000
DELHI DEVELOPMENT AUTHORITY Vs. S N KAPOOR	March 1, 2000
DELHI DEVELOPMENT AUTHORITY Vs. S S JETLEY	August 21, 2000
DELHI DEVELOPMENT AUTHORITY Vs. K C GOYAL AND CO	December 8, 2000
DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES	September 29, 2000
DELHI DEVELOPMENT AUTHORITY Vs. INDERJIT	October 17, 2000
DELHI DEVELOPMENT AUTHORITY Vs. O P GOGNE	September 19, 2000
DELHI DEVELOPMENT AUTHORITY Vs. JAGAN NATH ASHOK KUMAR	September 7, 2000
DELHI JUDICAL SERVICES ASSOCIATION REGD Vs. GOVT OF NCT OF DELHI	November 21, 2000
DELHI MUNICIPAL WORKERS UNION REGD Vs. MUNICIPAL CORPORATION OF DELHI	August 30, 2000
DELHI PUBLIC SCHOOL Vs. KETKI AGGARWAL	May 12, 2000
DELHI STATE COOPERATIVE MILK MARKETING AND SUPPLY FEDERATION LIMITED Vs. UNION OF INDIA	July 24, 2000
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. DELHI STOCK EXCHANGE KARAMCHARI UNION	April 24, 2000
DELHI TOURISUM AND TRANSPORTATION DEVP DORPN LTD Vs. LEHMAN INTERNATIONAL PRIVATE LIMITED	March 14, 2000
DELHI TRANSPORT CORPORATION Vs. KUSUM PAHALAJANI	May 1, 2000
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION	February 7, 2000
DELHI TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER LABOUR COURT NO. VIII AND ANR.	December 8, 2000
DELHI TRAVELS AND TOURS Vs. MOTOROLA INDIA LIMITED	February 23, 2000
DENA BANK Vs. REFRIGERATION AND AIRCONDITIONING ENTERPRISES	August 24, 2000
DENTAL COUNCIL OF INDIA Vs. INTEGRATED EDUCATION DEVELOPMENT ORGANISATION	July 13, 2000
DEO SUNDER JHA Vs. UNION OF INDIA	March 15, 2000
DEOKI NANDAN AND SONS Vs. COMMISSIONER OF INCOME TAX	December 12, 2000
DEPARTMENT OF CUSTOMS Vs. PARVINDER KAUR	August 24, 2000
DEPUTY COMMISSIONER OF POLICE Vs. JORAWAR SINGH	April 7, 2000
DEPUTY COMMISSIONER OF POLICE Vs. EX CONSTABLE SHAKROO KHAN	April 18, 2000
DEPUTY COMMISSIONER OF POLICE Vs. EX CONSTABLE KARAN SINGH	April 18, 2000
DESEIN PVTD LIMITED Vs. DEPUTY DIRECTOR BIG CELL	July 21, 2000
DESH BAHNDHU Vs. HARISH BINDAL	August 1, 2000
DEVI DAYAL Vs. UNION OF INDIA (UOI)	August 18, 2000
DEVINDER KUMAR BAJAJ Vs. PURE DRINKS NEW DELHI PRIVATE LIMITED	October 24, 2000
DHANPOTHOWAR CO OPERATIVE GROP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	September 11, 2000
DHANPOTHOWAR CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	April 11, 2000
DHANVIR Vs. STATE	March 10, 2000
DHARAM CHAND GAMBHIR Vs. MILAN CONFECTIONARY	July 17, 2000
DHARAM PAL Vs. STATE	August 18, 2000
DHARAM PAL Vs. J P SINGH AIR CUSTOMS OFFICER	August 21, 2000
DHARAM PAL SINGH Vs. STATE	July 31, 2000
DHARAM SINGH Vs. UNION OF INDIA	November 24, 2000
DHARAMBIR Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	May 26, 2000
DHARAMPAL Vs. GENERAL MANAGER ADMN DELHI ELECTRIC UNDERTAKING	May 23, 2000
DIMPLE OVERSEAS LIMITED Vs. MINERALS AND METALS TRADING CORPN LIMITED	February 7, 2000
DINBANDHU SHARMA Vs. STATE	July 19, 2000
DINESH SINGH Vs. DIRECTOR OF EDUCATION	February 21, 2000
DIRECTOR GENERAL OF INCOME TAX ADMN DIRECTORATE OF INCOME TAX RECOVERY Vs. BOARD OF INDUSTRIAL FINANCE RECONST	August 4, 2000
DIRECTOR OF INCOME TAX EXEMPTION Vs. ALARIPPU	May 25, 2000
DIRECTOR OF INCOME TAX EXEMPTION Vs. APPAREL EXPORT PROMOTION COUNCIL NO 1	May 1, 2000
DIRECTOR OF INCOME TAX EXEMPTION Vs. D L F QUTAB ENCLAVE COMPLEX MEDICAL CHARITABLE TRUST	November 20, 2000
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MOHAMMAD SALIM KHATRI	March 27, 2000
DISTILLERS TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	October 31, 2000
DIWAKAR SHARMA Vs. UNIVERSITY OF DELHI	January 14, 2000
DLF INDUSTRIES LIMITED Vs. ABN AMRO BANK	August 2, 2000
DLF UNITED LIMITED Vs. UNION OF INDIA	November 6, 2000
DLF UNIVERSAL ELECTRIC LIMITED Vs. UNION OF INDIA	December 13, 2000
DOMINANT OFFSET PRIVATE LIMITED Vs. ASAMOVSKS STROJIRNY A S K P 67904 ADAMOV CZECH REPUBLIC	January 19, 2000
DORRIS RANDHAWA Vs. ALANKAR MARKETING ASSOCIATES	March 9, 2000
DUNCAN INTERNATIONAL INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL FINANCIAL RECONSTRUCTION	July 21, 2000
DUNLOP INDIA LIMITED Vs. SUNIL PURI	December 20, 2000
DURGA CHARAN HANSDAH Vs. STATE OF DELHI	March 7, 2000
DURGA PRASAD Vs. UNION OF INDIA	February 25, 2000
DURGA PRASAD Vs. STATE	May 8, 2000
E C E INDUSTRIES LIMITED Vs. E C T HOUSING	December 20, 2000
E MERCK INDIA LIMITED Vs. UNION OF INDIA	December 21, 2000
ELECTRICAL INSTRUMENT COMPANY Vs. COMMISSIONER OF INCOME TAX	December 19, 2000
EMMA CHARIOTTE EVE Vs. NARCOTIC CONTROL BUREAU	April 5, 2000
EMMANUEL PREM MASIH Vs. DELHI DIOCESAN TRUST ASSOCIATION	August 4, 2000
ENKAY CONSTRUCTION COMPANY Vs. VICECHAIRMAN DDA	July 6, 2000
ENKAY PLASTICS PRIVATE LIMITED Vs. UNION OF INDIA	November 16, 2000
ESCORTS FINANCE LIMITED Vs. NIELCON LIMITED	January 19, 2000
ESI CORPORATION Vs. INDUSTRIAL AND ENGINEERING PROJECTS P. LTD.	February 23, 2000
ESSAR STEEL LTD. Vs. UNION OF INDIA (UOI)	November 13, 2000
ESSEE COUTIER Vs. SUSHIL KUMAR SHARMA	May 1, 2000
ESSEL SHYAM COMMUNICATION LTD Vs. UNION OF INDIA	January 6, 2000
EX CONSTABLE RAM SINGER Vs. UNION OF INDIA	March 29, 2000
EXPORTOS INDIA Vs. COMMISSIONER OF INCOME TAX NEW DELHI	July 24, 2000
FAIRFEST MEDIA PRIVATE LIMITED Vs. UNION OF INDIA	January 17, 2000
FAIZU Vs. STATE	August 18, 2000
FAMOUS CONSTRUCTION Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED	February 25, 2000
FARGO FREIGHT LTD Vs. COMMODITIES EXCHANGE CORPORATION FORMERLY KNOWN AS ELECTRIC EXPORTS LTD	March 16, 2000
FATEH CHAND KUMAR Vs. HARIVANSH LAL KUMAR	March 23, 2000
FEDERAL CHEMICAL WORKS LIMITED Vs. NUTSCO NIGERIA LIMITED	September 8, 2000
FOOD CORPORATION OF INDIA Vs. INDIAN COUNCIL OF ARBIRATION	February 10, 2000
FORAY INTERNATIONAL Vs. DIRECTOR GENERAL OF FOREIGN TRADE	October 24, 2000
FOREMOST INDUSTRIES INDIA LIMITED Vs. AAIFR	August 24, 2000
FRITCO LAY INDIA Vs. UNCLE CHIPPS PRIVATE LIMITED	May 26, 2000
FRONTIER BISCUITS FACTORY PRIVATE LIMITED Vs. VEERAN DEVI	September 12, 2000
G L PAHWA Vs. CHAIRMAN NEW INDIA ASSURANCE COMPANY LIMITED	March 15, 2000
G M ENTERPRISES PRIVATE LIMITED Vs. SHYAM AHUJA LIMITED	March 29, 2000
G N PANT PROP TECHNO PRINTERS Vs. COMMISSIONER OF INCOME TAX DELH IIII	October 24, 2000
G P SRIVASTAV Vs. UNION OF INDIA	August 31, 2000
G S BHOGAL Vs. UNION OF INDIA	January 31, 2000
G VIJAYARAGHAVAN Vs. M D CENTRAL WAREHOUSING CORPORATION	July 24, 2000
GAGAN KUMAR SINGH Vs. N C T OF DELHI	August 25, 2000
GAJANAND SHARMA Vs. STATE	November 7, 2000
GAJRAJ SINGH Vs. UNION OF INDIA	March 3, 2000
GANENDER PAL SINGH Vs. MEHTAB SINGH	February 8, 2000
GARLON POLYFAB INDUSTRIES LIMITED Vs. INDO RAMA SYNTHETICS INDIA LIMITED	September 14, 2000
GEETA DHINGRA Vs. KULMOHAN SINGH DHINGRA	July 20, 2000
GIRDHAR LAL TEWARI Vs. UNION OF INDIA	August 21, 2000
GLAXIE PLYWOOD INDUSTRIES PRIVATE LIMITED Vs. VIJAY KUMAR	July 28, 2000
GOBIND RAM Vs. AMAR SINGH	May 26, 2000
GOODYEAR INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	July 7, 2000
GOPAL SINGH Vs. INDIAN RAILWAY CONST. COMPANY LTD	February 10, 2000
GOPALI DEVI Vs. STATE GOVERNMENT OF NCT OF DELHI	November 23, 2000
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. NASIRUDDIN FATHER OF DECEASED MOHAMMAD YASIN	November 27, 2000
GOVIND S O HARIPANT JOSHI Vs. UNION OF INDIA	January 24, 2000
GRAFITEK INTERNATIONAL Vs. K K KAURA	February 23, 2000
GREATER KAILASH RESIDENT ASSOCIATION Vs. VIJAY KAPOOR	August 1, 2000
GROHEVEN TRADEX PRIVATE LIMITED Vs. UNION OF INDIA	October 10, 2000
GUARDSMAN NANAR RAM Vs. CHIEF OF ARMY STAFF	May 12, 2000
GUJARAT OPTICAL COMMUNICATION LIMITED Vs. DEPARTMENT OF TELECOMUNICATION	July 31, 2000
GUNJAN Vs. UNION OF INDIA	February 7, 2000
GUPTA TEXTILE MILLS Vs. UNION OF INDIA	September 8, 2000
GURBACHAN SINGH AWLA Vs. RAJINDER SINGH	March 1, 2000
GURCHARAN SINGH SETHI Vs. UNION OF INDIA	April 7, 2000
GURDEV SINGH Vs. UNION OF INDIA	December 1, 2000
GURMEET SINGH Vs. RAJIV SINGH	October 10, 2000
GURMIT SINGH Vs. STATE	July 11, 2000
GURSHARAN KAUR Vs. H B SINGH	February 18, 2000
GURUMAN CONSTRUCTION CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI	September 29, 2000
GURVINDER KANG Vs. DIRECTOR OF EDUCATION	February 18, 2000
GYAN SINGH Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE	May 26, 2000
H C BUILDERS Vs. UNION OF INDIA	February 9, 2000
H C MAHABIR SINGH Vs. STATE CENTRAL BUREAU OF INVESTIGATION	July 10, 2000
HANSALAYA PROPERTIES Vs. RESERVATION DATA MAINTENANCE INDIA PRIVATE LIMITED	March 23, 2000
HANUMAN TRADING CO Vs. COMMISSIONER OF INCOME TAX	December 18, 2000
HANUMANT CEMENT PRIVATE LIMITED Vs. UNION OF INDIA	August 31, 2000
HARCHARAN SINGH Vs. STATE	February 3, 2000
HARI CHAND Vs. GOVERNMENT OF NCT OF DELHI	April 27, 2000
HARI NARAYAN KUMAR Vs. RADHEY SHAM MARIA	May 19, 2000
HARI SINGH Vs. STATE	February 4, 2000
HARISH CHANDER Vs. BHARTI	January 18, 2000
HARSH WARDHAN BAJAJ Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	April 19, 2000
HARSUDHA Vs. HONBLE CHIEF JUSTICE OF DELHI HIGH COURT	May 5, 2000
HARSUDHA Vs. HONBLE THE CHIEF JUSTICE OF DELHI HIGH COURT	September 1, 2000
HARYANA ACRYLIC MANUFACTURING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS APPEALS NEW DELHI	May 15, 2000
HDFC Vs. ANIL LALU	February 15, 2000
HI RISE BUILDERS PVT LIMITED Vs. ALPHA WOVEN LABELS INDIA PRIVATE LIMITED	January 17, 2000
HIDRIVE FINANCE LIMITED Vs. APPROPRIATE AUTHORITY IT DEPARTMENT	November 9, 2000
HIGH WAY FARMS Vs. CHINTA RAM	March 3, 2000
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. SUMER CHAND AND SONS	February 22, 2000
HIND BOOK HOUSE Vs. UNION OF INDIA	September 15, 2000
HINDUSTAN ENGINEERING AND GEN MAZDOOR UNION REGD Vs. UNION OF INDIA	May 26, 2000
HINDUSTAN PENCILS PRIVATE LIMITED Vs. UNIVERSAL TRADING COMPANY	October 31, 2000
HINDUSTAN VIDYUT PRODUCTS LIMITED Vs. B M PATEL	February 9, 2000
HIRA SINGH Vs. GOVT OF NCT OF DELHI	July 6, 2000
HIRALAL JAIN Vs. STATE	August 28, 2000
HIROO KHUSHALANI Vs. BAKER HUGHES LTD	July 28, 2000
HIT ADS PRIVATE LIMITED Vs. DIAMOND COIR INDIA PRIVATE LIMITED	December 6, 2000
HOSHIAR SINGH Vs. STATE	January 31, 2000
HOTZ HOTEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 17, 2000
HSS REAL ESTATE PRIVATE LIMITED Vs. B K KHANNA	December 4, 2000
HUNS ROLLING SHUTTER WORKS Vs. AIRMEN AND SAILORS CO OP GROUP HOUSING SOCIETY LIMITED	February 18, 2000
HUSSAIN Vs. MOHAMMAD MIAN	February 4, 2000
I T D C LIMITED Vs. CHANDER PAL SOOD AND SON	February 4, 2000
ICM ENGINEERING WORKERS UNION Vs. UNION OF INDIA	September 29, 2000
IIND B S BAMHRAH Vs. UNION OF INDIA	May 23, 2000
IMPACT ADVERTISING PRIVATE LIMITED Vs. THOMSON PRESS PRIVATE LIMITED	January 20, 2000
INDER SAIN SHARMA Vs. REGISTRAR DELHI CO0OPERATIVE SOCIETIES	February 29, 2000
INDERJEET SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	February 18, 2000
INDIA TOURISM DEVELOPMENT CENTRE Vs. PRESIDING OFFICER LABOUR COURT X	January 14, 2000
INDIAN CONTAINER LEASING COMPANY Vs. KOCHAR FREIGHT CARRIES PRIVATE LIMITED	March 15, 2000
INDIAN OIL CORPORATION Vs. OIL SECTOR OFFICERS ASSOCIATION	January 10, 2000
INDIAN OVERSEAS BANK Vs. SUPER PLASTIC INDIA	September 14, 2000
INDIAN OVERSEAS BANK Vs. LALIT KUMAR AGGARWAL	September 12, 2000
INDIAN PORTS WAREHOUSING COMPANY LIMITED Vs. UNION OF INDIA	July 25, 2000
INDIRA GANDHI NATIONAL CENTRE OFR ARTS Vs. UNION OF INDIA	January 12, 2000
INDODAN INDUSTRIES LIMITED Vs. A A I F R	August 24, 2000
INDOFIL CHEMICALS COMPANY Vs. OM CARRYING CORPORATION	November 22, 2000
INSP BAL KRISHAN Vs. STATE OF DELHI	January 19, 2000
INSPIRATION CLOTHES AND U Vs. COLBY INTERNATIONAL LIMITED	October 24, 2000
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. S K JAIN	October 23, 2000
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. B. L. KHANNA	May 9, 2000
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI Vs. B L KHANNA	September 5, 2000
INSTITUTE OF TRADE AND INDUSTRIAL DEVELOPMENT Vs. DELHI DEVELOPMENT AUTHORITY	July 18, 2000
INTERNATIONAL AIRPORT AUTHORITY OF INDIA WORKERS UNION Vs. AIRPORT AUTHORITY OF INDIA	May 17, 2000
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED	February 2, 2000
IQUBAL BEGAM Vs. STATE OF DELHI	November 17, 2000
J D NAGRATH Vs. BIKRAMJIT NAGRATH	August 10, 2000
J K JAIN Vs. ZIFF DAVIES INC	February 25, 2000
J N TEXTILES Vs. BON CHANCE	March 24, 2000
J S CONTINENTAL LIMITED Vs. UNION OF INDIA	May 17, 2000
J S RAO PROF Vs. DELHI DEVELOPMENT AUTHORITY	September 15, 2000
J S SOOD Vs. JOHNY BAKSHI	December 12, 2000
JAGANNATH CHAUHAN Vs. S C NANDA	September 27, 2000
JAGANNATH DUDADHAR Vs. COMMISSIONER OF SALES TAX	August 28, 2000
JAGAT MOHAN LAL Vs. STATE	December 1, 2000
JAGBIR SINGH Vs. UNION OF INDIA	January 28, 2000
JAGDISH Vs. STATE	September 25, 2000
JAGDISH CHANDER SHARMA Vs. UNION OF INDIA	March 31, 2000
JAGDISH CHANDER SHARMA Vs. S K SRIVASTAVA AND ORS	July 13, 2000
JAGDISH MITTER MAINI Vs. CANARA BANK	February 4, 2000
JAGDISH R GUPTA Vs. UNION OF INDIA	January 27, 2000
JAGSON INTERNATIONAL LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED	April 19, 2000
JAI BHAGWAN Vs. UNION OF INDIA	February 29, 2000
JAI EXPORTS Vs. UNION OF INDIA	May 25, 2000
JAI PARKASH GUPTA Vs. NAND LAL	January 18, 2000
JAIDEEP SINGH PROF Vs. INDIA INSTIRUTE OF PUBLIC ADMINISTRATION	September 15, 2000
JASPAL Vs. UNION OF INDIA	July 13, 2000
JASTINDER SINGH Vs. STATE	July 25, 2000
JASVINDER SINGH Vs. STATE	October 24, 2000
JASWINDER SINGH COL Vs. UNION OF INDIA	February 23, 2000
JATINDER NATH Vs. DELHI DEVELOPMENT AUTHORITY	September 21, 2000
JAVED Vs. STATE	January 20, 2000
JEET LAL Vs. BANK OF MAHARASHTRA	February 15, 2000
JEET LAL SHARMA Vs. PRESIDING OFFICER LABOUR COURT IV	March 15, 2000
JEEVAN DAS Vs. ANIL SHARMA	February 10, 2000
JHALANI TOOLS INDIA LIMITED Vs. UNION OF INDIA	December 20, 2000
JINDAL MENTHOL AND INVESTMENTS LTD. Vs. PRAKASH INDUSTRIES LTD.	August 5, 2000
JINDAL PAPER AND PLASTICS LIMITED Vs. KEDIA DISTILLERIES LIMITED	April 6, 2000
JITENDER @ JITU Vs. STATE	July 18, 2000
JITENDER KUMAR Vs. DIRECTOR OF EDUCATION	February 21, 2000
JITENDER SINGH BINDRA Vs. KEWAL BINDRA	December 5, 2000
JIWANDASS Vs. ANOOP KUMAR	August 9, 2000
JOGINDER SINGH GILL Vs. UNION OF INDIA	May 26, 2000
JOHN THOMAS Vs. COMMISSIONER OF INCOME TAX	December 4, 2000
JOINT COMMISSIONER OF INCOME Vs. ANATRONICS GEN CO PRIVATE LIMITED	August 29, 2000
JONSONS RUBBER INDUSTRIES Vs. GENERAL MANAGER EASTERN RAILWAYS	March 3, 2000
JYOTSNA HOLDING PRIVATE LIMITED Vs. DESIGNATED AUTHORITY UNDER THE KAR VIVAD SAMADHAN SCHEME	March 14, 2000
K B AND CO Vs. COMMISSIONER OF INCOME TAX	October 31, 2000
K K ARORA Vs. CONVENOR FREEDOM FIGHTER RELIEF COMMITTEE	January 25, 2000
K K BHARDWAJ Vs. UNION OF INDIA	July 3, 2000
K K SAKSENA Vs. INDO RAMA SYNTHETICS INDIA LIMITED	December 15, 2000
K L CHAWLA Vs. S M AGARWAL SPECIAL JUDGES	July 28, 2000
K L S BHAGAT Vs. STATE	January 24, 2000
K N KHANNA Vs. B K KHANNA	July 21, 2000
K S GUPTA JUSTICE Vs. MUNICIPAL CORPORATION OF DELHI	January 19, 2000
K S RANDHAWA Vs. UNION OF INDIA	February 10, 2000
K S SINGH Vs. UNION OF INDIA	October 11, 2000
KAILASH ALIAS KUDDU Vs. STATE OF DELHI	February 6, 2000
KAILASH ALIAS KUDDU Vs. STATE OF DELHI	January 6, 2000
KAILASH NATH Vs. STATE	November 17, 2000
KALI RAM Vs. UNION OF INDIA	April 18, 2000
KALU RAM AND CO HUF Vs. COMMISSIONER OF INCOME TAX	December 21, 2000
KALYAN CHAND GOEL AND CO Vs. DELHI DEVELOPMENT AUTHORITY	February 22, 2000
KAMAL KISHORE BAHL Vs. STATE OF DELHI	March 9, 2000
KAMAL NAYAN AND ANR. Vs. HEM PARKASH	March 11, 2000
KAMAL PUSHUP GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	April 19, 2000
KAMALJIT KAUR Vs. RANJAN TANDON	February 10, 2000
KANAK LATA Vs. RANJIT SINGH	February 10, 2000
KANSHI RAM Vs. STATE	May 16, 2000
KANSHI RAM Vs. PUNJAB NATIONAL BANK	August 2, 2000
KANTA BHATIA Vs. MAHINDER GUPTA	September 5, 2000
KANTI SINGH Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED	December 21, 2000
KAPIL KUMAR Vs. UNION OF INDIA	November 15, 2000
KARAMJEET SINGH BEDI Vs. STATE	February 1, 2000
KARAN SINGH Vs. UNION OF INDIA	April 20, 2000
KARAN TECHNO FAB LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	March 1, 2000
KARCHRU S O SHRI NARAYAN SHARMA Vs. UNION OF INDIA	July 14, 2000
KASHI RAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 1	March 7, 2000
KAUSHALAYA MEHTA Vs. STATE	August 22, 2000
KAUSHALYA CHAWLA Vs. ASHOK TANEJA	November 7, 2000
KAUSHIK CHAKRABORTY Vs. DIRECTOR GENERAL DOORDARSHAN	July 21, 2000
KAVITA Vs. MUNICIPAL CORPORATION OF DELHI	February 4, 2000
KAYSONS DISTRIBUTORS Vs. AIRPORT AUTHORITY OF INDIA	September 21, 2000
KEI INDUSTRIES LIMITED Vs. DELHI VIDYUT BOARD	August 28, 2000
KELVINATOR OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX	November 29, 2000
KESAR ENTERPRISES LIMITED Vs. D C M SHARIRAM INDUSTRIES LIMITED	September 4, 2000
KESHAV ALIAS PAVITER Vs. STATE	December 13, 2000
KEWAL KISHAN KHANNA Vs. CHAMELI DEVI	November 7, 2000
KHANJI EXPORTS PRIVATE LIMITED Vs. SHIPTRADE INC	March 31, 2000
KHAZNI Vs. UNION OF INDIA	August 31, 2000
KHEM CHAND Vs. S K SARVARIA	July 7, 2000
KINETIC CAPITAL FINANCE LTD Vs. ANIL KIMAR MISRA	November 12, 2000
KIRAN BEDI Vs. NCT OF DELHI	November 22, 2000
KIRPAL SINGH Vs. WAZIR SINGH	December 14, 2000
KISHAN LAL SHARMA Vs. JITENDER NATH SHARMA	September 29, 2000
KISHAN LAL SINDHI Vs. DELHI DEVELOPMENT AUTHORITY	February 16, 2000
KISHAN SINGH Vs. UNION OF INDIA	January 24, 2000
KLASS ASSOCIATES Vs. INDIAN TOURISM AND DEVELOPMENT CORPORATION LTD	August 31, 2000
KRANTI KUMAR PAREKH Vs. BURMAH SHELL OIL AND STORAGE COMPANY	May 5, 2000
KRISHAN KUMAR Vs. UNION OF INDIA	March 21, 2000
KRISHAN LAL Vs. DEVKI	January 20, 2000
KRISHAN LAL Vs. MISHRI LAL MAURYA	February 15, 2000
KRISHNA ALIAS GITPITIA Vs. COMMISSIONER OF POLICE	October 23, 2000
KRISHNA DEVI Vs. STATE	November 20, 2000
KTISHNAWATI Vs. K MADAN	February 24, 2000
KUBER MUTUAL BENEFITS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 4, 2000
KULDEEP SINGH Vs. ORIENTAL BANK OF COMMERCE	September 14, 2000
KULDIP SHARMA Vs. STATE	January 10, 2000
KULJEET SINGH ALIAS JEETU Vs. CENTRAL BUREAU OF INVESTIGATION	May 4, 2000
KULWANT SINGH Vs. STATE	December 13, 2000
KUMKUM SINGH Vs. DELHI DEVELOPMENT AUTHORITY	November 27, 2000
KUSUM DUGGAL Vs. KAUSHALYA JHINGRAN	November 2, 2000
L K JAIN Vs. STATE	September 26, 2000
L N JAGGI Vs. MUNICIPAL CORPORATION OF DELHI	July 3, 2000
L P MITTAL Vs. STATE OF NCT OF DELHI	March 9, 2000
L S BISHT EX COMMANDANT Vs. UNION OF INDIA	April 25, 2000
L.N. SONI Vs. UNION OF INDIA	April 27, 2000
LADDAN HUSSAIN Vs. UNION OF INDIA	August 28, 2000
LAKSHMI STEELS Vs. UNION OF INDIA (UOI)	September 11, 2000
LAKSHMIJI SUGAR MILLS CO P LTD Vs. COMMISSIONER OF INCOME TAX	May 25, 2000
LAL BAHADUR SINGH Vs. UNION OF INDIA	May 26, 2000
LAL CHAND Vs. SECRETARY LABOUR	February 11, 2000
LALA SOHAN LAL GUPTA Vs. T R ENTERPRISES	December 4, 2000
LALIT KUMAR BAGLA Vs. RAKESH GUPTA	October 19, 2000
LALIT KUMAR BHARGAVA NOW DECD Vs. DEVENDER KUMAR BHARGAVA	January 24, 2000
LALLI ENTERPRISES Vs. DHARAM CHAND AND SONS	February 11, 2000
LALLI ENTERPRISES Vs. DHARAM CHAND	September 22, 2000
LAMBERT KROGER Vs. ENFORCEMENT DIRECTORATE	February 28, 2000
LAMBERT KROGER Vs. STATE	February 28, 2000
LATAFAT HUSSAIN Vs. ABDUL JABBAR	January 25, 2000
LAXMI NARAIN GUPTA Vs. SURAJ BHAN DARUKA	November 22, 2000
LEELAVATHY M N Vs. SPECIAL PROTECTION GROUP	May 8, 2000
LEELAWATI DEVI Vs. PRESIDING OFFICER MACT DELHI	April 27, 2000
LEKH RAJ AGGARWAL Vs. FOREIGH EXCHANGE REGULATION APPELLATE BOARD	September 8, 2000
LEKH RAM Vs. STATE	January 19, 2000
LIC OF INDIA Vs. VISHNU MOHAN AGGARWAL	January 20, 2000
LINDA CONSTRUCTION EDWARDS Vs. WILLIAM EDWARDS	December 4, 2000
LISSY JOSE Vs. UNION OF INDIA	March 3, 2000
LOVE PRATAP SONI Vs. KSHEER SAGAR COOPERATIVE GROUP HOUSING SOCIETY	March 1, 2000
LYAKAT ALI Vs. VICE CHANCELLOR JAWAHAR LAL NEHRU UNIVERSITY	February 18, 2000
M G F INDIA LIMITED Vs. LAKHA SINGH	February 18, 2000
M G F INDIA LIMITED Vs. DULA RAM	February 21, 2000
M G MAHINDRU Vs. UNION OF INDIA	December 18, 2000
M L NARANG Vs. COMMISSIONER OF INCOME TAX	November 21, 2000
M M AQUA TECHNOLOGIES LIMITED Vs. WIG BROTHERS BUILDERS AND ENGINEERS LIMITED	November 15, 2000
M M RUBBER COMPANY LIMITED Vs. VINOO PATTERNS AND FURNITURE INDUSTRY	February 9, 2000
M M T C LIMITED Vs. RAJEEV BAKSHI PROPRIETOR GANESH EXPORTS	September 26, 2000
M MOOLJI BOMBAY Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED	November 29, 2000
M P UMESH CHANDRA Vs. UNION OF INDIA	January 31, 2000
M SHAFI GOROO Vs. STATE	February 29, 2000
M V RAO Vs. CHIEF GENERAL MANAGER S B I	October 18, 2000
M/S. RAM KISHAN & SONS Vs. UNION OF INDIA & ORS.	July 27, 2000
M/S. SUNAIR HOTELS LTD. Vs. UNION OF INDIA	September 26, 2000
MAAN SINGH Vs. UNION OF INDIA	April 18, 2000
MADAN LAL Vs. LATE SH BINDRABAN HANDA	September 12, 2000
MADAN LAL DECEASED LEGAL HEIRS Vs. RAM PARSHAD	November 9, 2000
MADAN LAL JAIN Vs. UNION OF INDIA	December 20, 2000
MADAN LAL MAGGON Vs. DELHI DEVELOPMENT AUTHORITY	November 14, 2000
MADAN MOHAN GOYLE Vs. UNION OF INDIA	January 27, 2000
MADAN STORES PRIVATE LIMITED Vs. REGIONAL MANAGER INDIAN PETRO CHEMICALS CORPORATION LIMITED	September 29, 2000
MADHO RAM BUDH SINGH Vs. NATIONAL RIFLE ASSOCIATION	February 4, 2000
MADHU LATA SHARMA Vs. SURENDRA SINGH	July 27, 2000
MADHUMILAN SYNTEX LIMITED AND ANOTHER Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND OTHERS	October 19, 2000
MAGNUM INTERNATIONAL TRADING COMPANY LIMITED Vs. EXPORT CRADIT GUARANTEE CORPORATION OF INDIA	November 2, 2000
MAHABIR PRASAD GUPTA Vs. STATE	February 4, 2000
MAHABIR SINGH Vs. AIR INDIA LIMITED	August 11, 2000
MAHABIR SINGH Vs. STATE	September 11, 2000
MAHALAKSHMI SUGAR MILLS CO. LTD Vs. COMMISSIONER OF INCOME-TAX	July 13, 2000
MAHALAKSHMI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	December 13, 2000
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES	August 24, 2000
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF DELHI	January 17, 2000
MAHAVIR WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX	July 11, 2000
MAHENDER PAL Vs. ADMINISTRATOR NCT OF DELHI	February 18, 2000
MAHESH CHANDRA SHARMA Vs. N APPUKUTTAN	July 3, 2000
MAIHAR CEMENT A UNIT OF CENTURY TEXTILE AND INDUSTRIES LIMITED Vs. KRISHNA GEARS PRIVATE LIMITED	May 17, 2000
MAJ GEN RAJINDER SINGH CHOWDHRY Vs. S MANJIT SINGH CHOWDHARY	September 15, 2000
MANAGEMENT OF HORTICULTURE DEPTT OF DELHI ADMN Vs. WORKMEN R MUGAM	March 30, 2000
MANAGEMENT OF THE ASSOCIATED CEMENT COS LIMITED Vs. WORKMAN SAROJ ARORA	November 16, 2000
MANAGEMENT WATER SUPPLY AND SEWAGE DISPOSAL UNDERTAKING OF MUNICIPAL CORPORATION OF DELHI THIRITS ADDITIONAL COMMISSIONER WATER Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO III	May 12, 2000
MANBHAR DEVI Vs. SURINDER KUMAR	September 5, 2000
MANDAWALI CHETRA VIKAS MANCH REGD Vs. DELHI DEVELOPMENT AUTHORITY	December 14, 2000
MANGAL SAIN CHARYA Vs. FOOD CORPORATION OF INDIA	February 18, 2000
MANGE RAM Vs. UNION OF INDIA	March 3, 2000
MANI DASS SHARMA Vs. UNION OF INDIA	September 14, 2000
MANISHA COMMERCIAL LIMITED Vs. N R DONGRA	August 1, 2000
MANISHA KUMAR AND MANISH KHANNA Vs. MUNICIPAL CORPORATION OF DELHI	February 23, 2000
MANJIT SINGH Vs. UNION OF INDIA	June 2, 2000
MANOHAR SINGH CHADDA Vs. SHEETAL SWEETS	May 8, 2000
MANOJ KUMAR MISHRA Vs. GOVT OF NCT OF DELHI	January 24, 2000
MARDAN SINGH Vs. D T C	February 11, 2000
MARINE CONTAINER SERVICE SOUTH PRIVATE LIMITED Vs. ATMA STEELS LIMITED	November 24, 2000
MARRIOTT INTERNATIONAL INC Vs. ANSAL HOTELS LIMITED	July 5, 2000
MARUTI UDYOG LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	May 15, 2000
MASONIC CLUB Vs. MUNICIPAL CORPORATION OF DELHI	November 8, 2000
MASTER DALJIT SINGH Vs. S DARA SINGH	January 31, 2000
MEDICAL COUNCIL OF INDIA Vs. TARUN GOEL	January 13, 2000
MEENAKSHI Vs. MUNICIPAL CORPORATION OF DELHI	May 12, 2000
MEENAKSHI DEVI, PROPRIETOR, NEEL KANTH ISPAT Vs. MSTC LIMITED	May 24, 2000
MEERA SAHNI Vs. LT GOVERNOR OF DELHI	December 21, 2000
MEGH RAJ Vs. D C M LIMITED	February 9, 2000
MEHMOOD ZIA Vs. NEW DELHI MUNICIPAL COMMITTEE	December 7, 2000
MEHRA KHANNA AND CO DELHI Vs. CIMMISSIONER OF INCOME TAX DELHI	December 19, 2000
MEHTA BROTHERS Vs. BANK OF INDIA	November 9, 2000
MEMTEC LIMITED & ANOTHER Vs. LUNARMECH & ANOTHER	July 14, 2000
MERCURY TRAVELS INDIA PRIVATE LIMITED Vs. MAHABIR PRASAD	December 21, 2000
MIRAZ MUNNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	December 19, 2000
MIRAZ MUNNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	December 1, 2000
MISHA VADERA Vs. RAVI KUMAR	September 18, 2000
MITHAN LAL Vs. STATE	August 21, 2000
MMTC LIMITED Vs. SHYAM SINGH CHUDHARY	November 21, 2000
MOBIN FATHUBHAI MULANI Vs. N C B	September 1, 2000
MODERN BUILDERS Vs. UNION OF INDIA	January 27, 2000
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. GOVT OF N C T OF DELHI	February 14, 2000
MODI KOREA TELECOMMUNICATIONS LIMITED Vs. DEPARTMENT OF TELECOMMUNICATIONS	February 15, 2000
MODIPON LIMITED Vs. COMMISSIONER OF INCOME TAX	August 28, 2000
MOHAMMAD IDREES Vs. NATHI	October 24, 2000
MOHAN ARORA Vs. M PANAT	February 17, 2000
MOHD. AYAZ Vs. UNION OF INDIA (UOI)	August 30, 2000
MOHD. JAVED Vs. STATE	January 20, 2000
MOHD. MIRAZ MUNNA Vs. STATE (NCT OF DELHI)	December 25, 2000
MOHINDER NATH AND CO Vs. DELHI DEVELOPMENT AUTHORITY	November 16, 2000
MOMINA QURESHI Vs. NCT OF DELHI	September 18, 2000
MOOL CHAND RASTOGI Vs. COMMISSIONER OF INCOME TAX	December 15, 2000
MOTI RAM MITTAL Vs. DELHI ADMINISTRATION	March 10, 2000
MOTOR AND GENERAL FINANCE LIMITED Vs. MAHABIR PRASAD CHAUDHARY	January 21, 2000
MUKESH KUMAR Vs. PRESIDING OFFICER LABOUR COURT NO IV DELHI	February 7, 2000
MUKESH KUMAR Vs. STATE	September 7, 2000
MUNICIPAL CORPORATION OF DELHI Vs. DALMIA INDUSTRIES LIMITED	December 19, 2000
MUNICIPAL CORPORATION OF DELHI Vs. DAMYANTI SAHNI	March 16, 2000
MUNICIPAL CORPORATION OF DELHI Vs. OM APERTMENT PRIVATE LIMITED	July 6, 2000
MUNICIPAL EMPLOYEES UNION Vs. P O INDUSTRIES TRIBUNAL NO 1	March 15, 2000
MUNNA LAL Vs. STATE	August 18, 2000
N G ENTERPRISES Vs. COMMISSIONER OF CUSTOMS APPEALS NEW DELHI	May 15, 2000
N K SHARMA Vs. PRESIDING OFFICER	February 23, 2000
N R AJWANI Vs. UNION OF INDIA	December 21, 2000
N S RAVINDRAN Vs. DELHI DEVELOPMENT AUTHORITY	January 12, 2000
NABHA INVESTMENT PRIVATE LIMITED Vs. UNION OF INDIA	July 24, 2000
NAGENDRA GOSH GUPTA Vs. LEKHI RAM	September 19, 2000
NAGESH TYAGI Vs. STATE	July 25, 2000
NAIK MOHAN LAL Vs. UNION OF INDIA	August 31, 2000
NAMIT VERMA Vs. UNION OF INDIA	August 30, 2000
NAMRITA KALRA Vs. RAM SWAROOP	December 14, 2000
NANDRAM Vs. UNION OF INDIA	November 23, 2000
NANDRAM Vs. UNION OF INDIA	July 21, 2000
NANKI DEVI Vs. SATISH KUMAR	February 9, 2000
NARENDER KAUR Vs. ARUN SHEORAN INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU	July 19, 2000
NARENDER KUMAR Vs. SHAM SUNDER GUPTA	December 6, 2000
NARENDER KUMAR JAIN Vs. SHAM LAL GULATI	April 19, 2000
NARESH CHANDRA JAIN Vs. UNION OF INDIA	February 9, 2000
NARESH JHANJI N N AND CO Vs. JUGAL KISHORE	March 10, 2000
NARESH KUMAR SINGH Vs. STATE	April 7, 2000
NARESH SHARMA Vs. STATE	February 28, 2000
NARINDER KAUR Vs. AMAR JEET SINGH SETHI	February 28, 2000
NARINDER KUMAR ARORA Vs. COMMISSIONER OF INCOME TAX	April 25, 2000
NARINDER MAKHIJA Vs. SURVIR SALES CORPN	November 23, 2000
NARINDER SAWHNEY Vs. UNION OF INDIA	December 8, 2000
NATIONAL INDIA CONSTRUCTOR Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED	November 2, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. POONAM	November 23, 2000
NATIONAL MILK SUPPLIERS Vs. UNION OF INDIA	September 5, 2000
NATIONAL PUBLISHING HOUSE Vs. AMIT SACHDEVA	November 21, 2000
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. INDUSTRIES TEXTILES PRODUCTS PRIVATE LIMITED	November 7, 2000
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. THERMOSETTING INDUSTRIAL PRODUCTS	May 1, 2000
NATIONAL TEXTILE CORPORATION Vs. V C JAIN	February 9, 2000
NAVAL GENT MARITIME LIMITED Vs. SHIVNATH RAI HARNARAIN I LIMITED	March 8, 2000
NAVBHARAT NIRMAN CO Vs. DIRECTOR GENERAL OF WORKS	August 21, 2000
NAZIM KHAN Vs. STATE	August 30, 2000
NEEDLE INDUSTRIES INDIA LIMITED Vs. VIRUMAL PARVEEN KUMAR	March 29, 2000
NEELAM GUPTA Vs. SHEELA DEVI	May 15, 2000
NEELAM SATIJA Vs. GOVT OF NCT DELHI	January 6, 2000
NEHRU YUVA KENDRA SANGATHAN Vs. UNION OF INDIA	May 26, 2000
NEHRU YUVA KENDRA SANGATHAN Vs. YOGENDRA SINGH	August 2, 2000
NET RAM Vs. UNION OF INDIA	July 14, 2000
NEW BHARAT RICE MILLS Vs. REGISTRAR OF TRADE MARKS	July 31, 2000
NEW DELHI GENERAL MAZDOOR UNION Vs. GOVERNMENT OF DELHI	May 26, 2000
NEW DELHI MUNICIPAL COMMITTEE Vs. AJIT SINGH SABHARWAL	September 15, 2000
NEW DELHI MUNICIPAL COMMITTEE Vs. ASHOK DIESH	September 15, 2000
NEW DELHI MUNICIPAL CORPORATION Vs. GIAN CHAND GUPTA	July 21, 2000
NEW GREENFIELD EDUCATION SOCIETY Vs. RAGENCY INDUST LIMITED	August 9, 2000
NIADAR SINGH Vs. MAMAN	December 21, 2000
NIGUM FLATS RESIDENTS WELFARE ASSOCIATION REGD Vs. MUNICIPAL CORPORATION OF DELHI	September 29, 2000
NIJHAWAN TRAVELS SERVICES PRIVATE LIMITED Vs. SADHANA TRAVELSERVICES	December 7, 2000
NIKO RESOURCES LIMITED Vs. GUJARAT STATE PETROLEUM CORP	September 6, 2000
NIMAI SARKAR Vs. STATE	March 6, 2000
NIRMAL KUMAR JAIN AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.	July 21, 2000
NIRMAL KUMARI GUPTA Vs. RAMOTAR AGGARWAL	September 14, 2000
NISHA Vs. PUNJAB NATIONAL BANK	September 13, 2000
NITIN WALIA MINOR Vs. UNION OF INDIA	October 19, 2000
NOIDA TOLL BRIDGE COMPANY LIMITED Vs. KAILASH DEVI KHANNA	February 28, 2000
NORTHERN INDIA CHEMICAL DISTRIBUTORS LTD Vs. CIT DELHI CENTRAL	November 2, 2000
NOVA STEELS INDIA LIMITED Vs. PUNJAB NATIONAL BANK	May 26, 2000
O P GUPTA Vs. DELHI VIDYUT BOARD	March 3, 2000
O P GUPTA Vs. R K SHARMA	September 19, 2000
O P RANA Vs. UNION OF INDIA	August 31, 2000
O P THOMAR Vs. COMMISSIONER MUNICIPAL CORPN OF DELHI	March 3, 2000
O P WADHWA Vs. H S BALLI	December 7, 2000
OKHLA ENCLAVE PLOT HOLDERS ASSOCIATION REGD Vs. STATE OF HARYANA	December 21, 2000
OLEX FOCES PRIVATE LIMITED Vs. SKODAEXPORT COMPANY LIMITED	May 1, 2000
OM PAL SINGH EX COMMANDANT ITBP Vs. UNION OF INDIA	April 25, 2000
OM PARKASH KAPOOR Vs. SPECIAL ADDL DIRECTOR OF ENFORCEMENT	July 18, 2000
OM PARKASH SHARMA Vs. NATIONAL CAPITAL TERRITORY OF DELHI	February 15, 2000
OM PRAKASH CHARAYA Vs. ASHOK KAMAL CAPITAL BUILDRRS PRIVATE LIMITED	August 9, 2000
OM PRAKASH GULATI Vs. UNION OF INDIA	February 2, 2000
OM PRAKASH GUPTA Vs. PARVEEN KUMAR	May 19, 2000
OM PRAKASH JAIN Vs. UNION OF INDIA	July 4, 2000
OM PRAKASH MATHUR Vs. PANJON LIMITED	May 9, 2000
ONKARJIT SINGH KANWAR Vs. COMMISSIONER OF WEALTH TAX DELHI	July 4, 2000
ONLINE INDIA CAPITAL CO PRIVATE LIMITED Vs. DIMENTION CORPORATE	May 26, 2000
ONLINE INDIA CAPITAL CO PVT LTD Vs. DIMENSIONS CORPORATE	May 1, 2000
ORIENTAL BANK OF COMMERCE Vs. EAGLE BOOK BINDERS	September 11, 2000
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. CIT DELHI CENTRAL	May 16, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. LAKHAN PAL PRIVATE LIMITED	December 20, 2000
OSRAM GESELLSCHAFT MIT Vs. SHYAM SUNDER TRADING	January 18, 2000
P C SINGHAL Vs. R B S TYAGI	February 4, 2000
P D SHARMA Vs. UNION OF INDIA	August 7, 2000
P K KADAM Vs. A K REKHI	May 12, 2000
P M DIESELS PRIVATE LIMITED Vs. THUKRAL MECHANICAL WORKS	July 3, 2000
P M DIESELS PRIVATE LIMITED Vs. PATEL FIELD MARSHAL AGENCIES	October 20, 2000
P N KOHLI Vs. STATE	November 27, 2000
P N KRISHNA MURTHY Vs. COOPERATIVE FOR AMERICAN RELIEF EVERYWHERE	October 31, 2000
P R SAINI Vs. UNION OF INDIA	August 31, 2000
P S TANEJA Vs. RAMESH CHAND AGGARWAL	September 5, 2000
P SRIDHAR Vs. UNION OF INDIA	November 23, 2000
PAAM PHARMACEUTICAL DELHI LIMITED Vs. STATE	May 3, 2000
PAAM PHARMACEUTICAL DELHI LIMITED Vs. UNION OF INDIA	August 21, 2000
PACIFIC SHIPPING PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX	May 24, 2000
PADAM SINGH Vs. UNION OF INDIA	February 18, 2000
PALINDER SINGH BEDI Vs. NATIONAL RIFLE ASSOCIATION OF INDIA	September 29, 2000
PALWELL EXPORTS PRIVATE LIMITED Vs. ROYAL SAFA COMPANY SOUTH	February 3, 2000
PANDIT MUNSHI RAM AND ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	August 11, 2000
PARAS RAM SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	September 22, 2000
PARENT FORUM FOR MEANINGFUL EDUCATION Vs. UNION OF INDIA	December 1, 2000
PARIVAR SEVA SANSTHAN Vs. VEENA KALRA	July 7, 2000
PARMANAND SAINI Vs. STATE	July 7, 2000
PARMESHRI DASS AND SONS Vs. UNION OF INDIA	August 24, 2000
PARMINDER PAL SINGH Vs. UNION OF INDIA	October 19, 2000
PARMOD KUMAR Vs. LT GOVERNER	November 28, 2000
PASUPATI FABRICS LIMITED Vs. SAVANI FINANCIAL LIMITED	October 31, 2000
PESHAWAR SOAP AND CHEMICALS LIMITED Vs. GODREJ SOAPS LIMITED	December 12, 2000
PETRON CIVIL ENGINEERING LTD. Vs. D.L.F. INDUSTRIES LTD. AND OTHERS	May 25, 2000
PHOOLWATI ALIAS PHULLO Vs. NCT OF DELHI THR THE LT GOVERNOR	February 4, 2000
PIARA LAL Vs. LT GOVERNOR	May 26, 2000
PIYARE LAL HARI SINGH Vs. COMMISSIONER OF INCOME TAX	November 21, 2000
PLASTIC PROCESSORS Vs. UNION OF INDIA	September 12, 2000
PLEASANT SECURITIES AND FINANCE LIMITED Vs. NRI FINANCIAL SERVICES LIMITED	February 16, 2000
PNB CAPITAL SERVICE LIMITED Vs. UNITY STEEL S LIMITED	November 17, 2000
POLO AMUSEMENT PARK Vs. INDIA TRADE PROMOTION ORGANISATION	May 15, 2000
PRABASH CHANDRA SHARMA Vs. LIZZIE JACOB	July 31, 2000
PRADEEP ANAND Vs. I T C LIMITED	March 13, 2000
PRAFULLA CHANDRA BIDWAI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE	October 20, 2000
PRAFULLACHANDRA BIDWAI Vs. AIIMS	January 19, 2000
PRAG MITTAL Vs. VIKITA MITTAL	February 2, 2000
PRAGATI APARTMENTS RESIDENTS WELFARE ASSOCIATION REGD Vs. DELHI DEVELOPMENT AUTHORITY	December 4, 2000
PRAKASH RAM KUMAR Vs. VICTORIA	July 11, 2000
PRAKASH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	March 3, 2000
PRAKASH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	September 21, 2000
PRAN NATH MALLICK Vs. NETAR PRAKASH MALLICK	March 3, 2000
PRASHANT SRIVASTAVA Vs. CBSE	September 7, 2000
PRATAP OIL COMPANY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	May 4, 2000
PRATAP SINGH Vs. STATE	March 27, 2000
PRATIDHI Vs. NCT OF DELHI	December 11, 2000
PRAVEEN JAIN Vs. LAKSHMI NARAIN GUPTA	August 28, 2000
PRAVEEN KUMAR CHHABRA Vs. MUNICIPAL CORPORATION OF DELHI	December 20, 2000
PREETI GUPTA Vs. RAJENDRA PRAHLADKAR	October 18, 2000
PREM AGGARWAL Vs. HARPAL SINGH	December 19, 2000
PREM AGGARWAL Vs. DEVIKA GUPTA	May 24, 2000
PREM CASHEW INDUSTRIES Vs. ZEN PAREO	September 22, 2000
PREM KUMAR JAMES Vs. UNION OF INDIA	February 28, 2000
PREM LATA CHHABRA Vs. DELHI DEVELOPMENT AUTHORITY	December 30, 2000
PREM PAL SINGH Vs. STATE OF DELHI	September 5, 2000
PREMIER AUTO ELECTRIC LIMITED Vs. JITENDER KUMAR BUDHIRAJA	February 10, 2000
PREMIER EXPORTS Vs. HINDUSTAN COLD STORAGE	December 19, 2000
PRIMIER ELECTRICAL CORPORATION Vs. NATIONAL BUILDING CONSTRUCTION	December 6, 2000
PRITAM CHAND JAIN Vs. BIR KUMAR	July 4, 2000
PRITHVI PAL SINGH ALIAS MUNNA Vs. STATE	February 21, 2000
PROF JAIDEEP SINGH Vs. INDIAN INSTITUTE OF PUBLIC ADMINISTRATION	November 15, 2000
PROJECT EQUIPMENT AND MATERIALS COMPANY Vs. UNION OF INDIA	November 15, 2000
PT MADAN LAL AND SONS Vs. UNION OF INDIA	September 1, 2000
PUNEET GROVER Vs. UNIVERSITY OF DELHI	November 24, 2000
PUNJAB AUTO AGENCIES Vs. RAJENDER KUMAR BANSAL	August 10, 2000
PUNJAB LAMINATES PRIVATE LTD. Vs. CEGAT AND CCE	November 22, 2000
PUNJAB MITAL WORKS PRIVATE LIMITED Vs. UNION OF INDIA	August 22, 2000
PUNJAB NATIONAL BANK Vs. SURESH KUMAR JAIN	February 15, 2000
PUNJAB NATIONAL BANK Vs. ORKIDS	January 18, 2000
PUNJAB NATIONAL BANK Vs. PREM DE VASTRA	November 20, 2000
PUNJAB NATIONAL BANK Vs. DERBY TEXTILES	December 11, 2000
PUNJAB SUGAR MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX	July 13, 2000
PUNJAB TRACTORS LIMITED Vs. PRAMOD KUMAR GARG	January 14, 2000
PURAN CHAND AND CO Vs. GANESHI LAL TARA CHAND	November 21, 2000
PURAN SINGH Vs. NCT OF DELHI	October 30, 2000
PUSHPA SHARMA Vs. LT GOVERNOR OF DELHI	March 31, 2000
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY	January 27, 2000
R K BALI Vs. UNION OF INDIA	January 2, 2000
R K JAIN Vs. DELHI ADMINISTRATION	July 5, 2000
R K MALHOTRA Vs. SANTOSH KAUR	February 23, 2000
R K MINA Vs. MUNICIPAL CORPORATION OF DELHI	January 24, 2000
R K SAXENA Vs. DELHI DEVELOPMENT AUTHORITY	February 29, 2000
R K SINGH Vs. UNION OF INDIA	September 20, 2000
R L CHABLANI Vs. MUNICIPAL CORPORATION OF DELHI	February 10, 2000
R L SURI Vs. ASHOK KUMAR CHAUDHARY	July 31, 2000
R MUGUM Vs. P O LABOUR COURT NO VII	March 30, 2000
R N BAKSHI Vs. VARUN KUMAR DATT	September 28, 2000
R P BHASIN Vs. D K TYAGI	November 23, 2000
R P SHARMA Vs. UNION OF INDIA	October 18, 2000
R P SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	May 26, 2000
R P TEWARI Vs. GENERAL MANAGER INDIAN OIL CORPORATION LIMITED	July 7, 2000
R S GUPTA Vs. EXECUTIVE ENGINEER DDA	May 23, 2000
R S KALRA MAJOR Vs. UNION OF INDIA	May 26, 2000
R.P. LOCKS COMPANY Vs. DEPUTY COMMISSOINER OF INCOME TAX	January 28, 2000
RADHA KISHAN Vs. STATE	July 10, 2000
RADHA RANI BHADAURIA Vs. UNION OF INDIA	December 18, 2000
RADHEY SHAYAM AGGARWAL Vs. STATE	September 15, 2000
RADHEY SHAYAM ALIAS LANGRA Vs. STATE	September 7, 2000
RADHEY SHYAM BANSAL Vs. INDIAN FARMERS FERTILISERS CO OPERATIVE LIMITED	February 4, 2000
RADHEY SHYAM GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	February 10, 2000
RADHIKA DHIR Vs. J C DHIR RETD	July 3, 2000
RAFFIQUE Vs. STATE	February 29, 2000
RAGHUNATH Vs. PRESIDING OFFICER MACT	May 16, 2000
RAHUL DHAKA VIKAS SOCIRTY Vs. GURU GOBIND SINGH INDRAPARSTHA UNIVERSITY	December 21, 2000
RAIPUR GRINDING INDUSTRIES CORPORATION Vs. UNION OF INDIA	September 4, 2000
RAJ KAUR Vs. UNION OF INDIA	May 3, 2000
RAJ KISHAN AND COMPANY Vs. CHAIRMAN AND MANAGING DIRECTOR NTPC	August 8, 2000
RAJ KISHORE Vs. SUKHVINDER KAUR	August 9, 2000
RAJ KUMAR Vs. STATE	November 17, 2000
RAJ KUMAR KAPOOR ALIAS KAKA Vs. STATE	October 30, 2000
RAJ PHOTO STUDIO Vs. SALES TAX OFFICER	May 16, 2000
RAJ SAROGI Vs. AMERICAN EXPRESS INDIA PRIVATE LIMITED	November 2, 2000
RAJASTHAN BREWERIES LIMITED Vs. STROH BREWERY COMPANY	July 12, 2000
RAJESH GULATI Vs. SHAMMI ANAND	September 5, 2000
RAJGHRIA PAPER MILLS LIMITED Vs. GENERAL MANAGER INDIAN SECURITY PRESS	January 31, 2000
RAJINDER Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	November 22, 2000
RAJINDER GOPAL Vs. GOWARSONS PUBLISHERS	February 3, 2000
RAJINDER LAL Vs. UNION OF INDIA	May 26, 2000
RAJINDER SINGH Vs. R N RAM MOHAN	September 19, 2000
RAJINDER TIKU Vs. UNION PUBLIC SERVICE	January 21, 2000
RAJIV BAHADUR Vs. INDIAN AIRLINES LIMITED	February 11, 2000
RAJIV CHAUDHARY Vs. STATE	May 26, 2000
RAJIV GOSAIN Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	April 20, 2000
RAJIV GUPTA Vs. STATE	July 4, 2000
RAJIV GUPTA Vs. STATE	July 21, 2000
RAJIV KUMAR SADH Vs. GOVT OF NCT DELHI	December 18, 2000
RAJIV NAG Vs. QUALITY ASSURANCE INSTITUTE INDIA LIMITED	November 10, 2000
RAJKUMAR Vs. DELHI DEVELOPMENT AUTHORITY	February 29, 2000
RAJNEESH KUMAR SINGHAL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	November 24, 2000
RAJPAL SINGH Vs. AIR PORT AUTHORITY OF INDIA	March 21, 2000
RAJU METAL INDUSTRIES Vs. UNION OF INDIA (UOI)	November 12, 2000
RAJVIR SINGH TOMAR Vs. JAWAHARLAL NEHRU UNIVERSITY	March 21, 2000
RAKESH KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE	November 24, 2000
RAKESH KUMAR AGGARWAL Vs. INCOME TAX SETTLEMENT COMMISSION	November 15, 2000
RAKESH KUMAR DEDHA Vs. JAWAHAR LAL NEHRU UNIVERSITY	March 8, 2000
RAM JETHMALANI Vs. SUBRAMANIAM SWAMY	November 27, 2000
RAM KISHAN Vs. KARAM SINGH	September 13, 2000
RAM KISHAN Vs. STATE	February 23, 2000
RAM KISHAN BHALLA Vs. REGISTRAR OF CO OPERATIVE SOCIETY	July 21, 2000
RAM NARAIN AGARWAL Vs. DELHI DEVELOPMENT AUTHORITY	January 31, 2000
RAM NATH SHARMA DEAD Vs. LT GOVERNOR OF DELHI	August 8, 2000
RAM NIWAS JAIN Vs. BIMAL PRASAD JAIN	February 14, 2000
RAM PRAKASH TIWARI Vs. SURAJ BHAN YADAV	August 21, 2000
RAM TYAGI Vs. DELHI DEVELOPMENT AUTHORITY	July 28, 2000
RAMAN KAPOOR Vs. STATE	August 31, 2000
RAMASWAMY PALLEDAR Vs. SECRETARY TO THE GOVERNMENT OF NCT OF DELHI	May 12, 2000
RAMDAYAL BISHNOI Vs. STATE	September 12, 2000
RAMESH Vs. MUNICIPAL CORPORATION OF DELHI	January 14, 2000
RAMESH BHUTANI Vs. CHAIRMAN NDMC	December 8, 2000
RAMESH CHAWLA Vs. COMMISSIONER OF SALES TAX	July 17, 2000
RAMESH KUMAR Vs. SARASWATI	July 27, 2000
RAMESH LAL ARORA Vs. KAVITA ARORA	August 22, 2000
RAMESHWAR DAYAL Vs. DELHI DEVELOPMENT AUTHORITY	March 10, 2000
RANJIT SINGH Vs. INEZ RICHARDS	December 13, 2000
RANJIT SINHA Vs. INDIAN RAILWAY CONSTN COMPANY LIMITED	March 3, 2000
RASHTRIYA MUKTI MORCHA Vs. MAYOR MUNICIPAL CORPORATION OF DELHI	October 31, 2000
RATHI ISPAT LIMITED Vs. UNION OF INDIA	July 25, 2000
RATTAN LAL Vs. GOVT OF N C T OF DELHI	April 4, 2000
RATTAN LAL KATYAL Vs. UNION OF INDIA	February 1, 2000
RAVI KUMAR Vs. STATE	September 5, 2000
RAVI SINGHAL Vs. MANALI SINGHAL	July 28, 2000
RAVINDER ALIAS RAVI Vs. STATE	September 11, 2000
RAVINDER MADAN Vs. BANK OF INDIA	November 10, 2000
RAYMONDS LIMITED Vs. COMMISSIONER OF SALES TAX	January 12, 2000
RESERVE BANK OF INDIA Vs. D.K. KAPUR	April 24, 2000
REVATI RAMAN UPPAL Vs. SAVITA UPPAL	September 12, 2000
RIPEN KUMAR Vs. DEPARTMENT OF CUSTOMS	October 12, 2000
RISHI RAM Vs. DELHI TRANSPORT CORPORATION	September 15, 2000
RITA KISHOR Vs. DELHI DEVELOPMENT AUTHORITY	September 1, 2000
ROHIT KUMAR Vs. DALIP KUMAR JAIN	May 25, 2000
ROMESH SHARMAS Vs. STATE	September 26, 2000
RONEO VICKERS INDIA LIMITED Vs. UNION OF INDIA	March 10, 2000
ROOP KISHORE MADAN Vs. STATE	December 14, 2000
ROSHAN KUMAR TIWARI Vs. STATE OF DELHI	July 13, 2000
ROSHAN LAL Vs. MUNICIPAL CORPORATION OF DELHI	January 25, 2000
RUPINDER KAUR Vs. STATE GOVERNMENT OF NCT	January 31, 2000
S A BROTHERS AND CO Vs. JOHN BARTHOLOMOW AND SON LIMITED	November 7, 2000
S A BUILDERS LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	May 20, 2000
S A E INDIA LIMITED Vs. D E S U DELHI VIDYUT BOARD	July 2, 2000
S A S PAHWA Vs. STATE	May 22, 2000
S B VOHRA Vs. UNION OF INDIA	July 21, 2000
S C KOHLI Vs. MUNICIPAL CORPORATION OF DELHI	September 29, 2000
S C SHARMA Vs. UNION OF INDIA	August 11, 2000
S C SHARMA Vs. UNION OF INDIA	March 7, 2000
S J S CHHATWAL Vs. UNION OF INDIA	December 5, 2000
S K BAGGA Vs. KASTURI LAL	March 8, 2000
S K CONSTRUCTION CO Vs. NEW DELHI MUNICIPAL COUNCIL	January 25, 2000
S K DEY Vs. COMMISSIONER OF INCOME TAX	October 23, 2000
S K GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	January 31, 2000
S K JAIN Vs. UNION OF INDIA	February 18, 2000
S K SRIVASTAVA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	November 23, 2000
S KULDEEP SINGH Vs. BANARSI DASS	February 23, 2000
S L SEHGAL Vs. STATE OF DELHI	January 12, 2000
S M GOEL Vs. UNIVERSITY OF DELHI	April 20, 2000
S P GUPTA Vs. UNION OF INDIA	January 18, 2000
S P SAXENA Vs. UNION OF INDIA	July 28, 2000
S P SHARMA Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	February 7, 2000
S RAGHBIR SINGH Vs. SHEELA WANTI	August 22, 2000
S RAJINDER SINGH Vs. S DALIP SINGH	February 7, 2000
S RAMA RAO Vs. M D FOOD CORPORATION OF INDIA	September 6, 2000
S S BAKSHI Vs. P M MATHRANI	December 19, 2000
S S JAITLEY Vs. DELHI DEVELOPMENT AUTHORITY	January 21, 2000
S S JETLEY Vs. DELHI DEVELOPMENT AUTHORITY	August 8, 2000
S S NAYAR Vs. CHAIRMAN ONGC	July 7, 2000
S.A.E. (INDIA) LTD Vs. D.E.S.U.	August 2, 2000
SAGUN FOUNDRY (P) LTD. Vs. UNION OF INDIA (UOI)	December 14, 2000
SAGUN KAUSHIK Vs. LT GOVERNMENT OF DELHI	August 31, 2000
SALT MOVEMENT Vs. STATE OF KERALA	August 16, 2000
SALWAN CONSTRUCTION CO Vs. UNION OF INDIA	April 26, 2000
SAMUDAYIK VIKAS SAMITI Vs. UNION OF INDIA	November 16, 2000
SANATAN DHARAM SABHA Vs. STATE	August 1, 2000
SANATAN DHARAM SABHA REGD Vs. NARESH CHAND AGGARWAL	May 26, 2000
SANDEEP GUPTA Vs. RAMESH CHAND AGGARWAL	September 5, 2000
SANDEEP SHARMA Vs. STATE	August 4, 2000
SANJAY KUMAR SHARMA Vs. NATIONAL CENTRE FOR TRADE INFORMATION	September 1, 2000
SANJAY PAPER AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA	March 14, 2000
SANJAY RAJENDRA SHARMA AND SUNIL CHHIBBER Vs. UNION OF INDIA	October 18, 2000
SANJEEV KHAURIA Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY	November 28, 2000
SANJEEV KUMAR Vs. UNION OF INDIA	July 18, 2000
SANJEEV SABHARWAL Vs. UNION OF INDIA	September 27, 2000
SANJIV GUPTA Vs. HIGH COURT OF DELHI	September 26, 2000
SANT RAM Vs. JANKI PARSHAD	February 24, 2000
SANTOSH KUMAR JAIN Vs. S EGNASHI	December 4, 2000
SANTOSH KUMARI Vs. RAM SWAROOP	August 1, 2000
SANWALIA RAM Vs. UNION OF INDIA	September 19, 2000
SAR JOO PARSHAD Vs. PRESIDING OFFICER INDUSTRIES TRIBUNAL NO 1	March 7, 2000
SARASWATI DEVI Vs. UNION OF INDIA	October 20, 2000
SARGODHA VIHAR COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. BHARAT BHUSHAN CHAWLA	July 21, 2000
SARITA LAMBA Vs. SATISH JASSAL	September 11, 2000
SASHI BALA ANAND Vs. PREM PAL ANAND	March 3, 2000
SAT NAM SINGH Vs. SARDAR SANT SINGH	May 19, 2000
SATBIR SINGH Vs. RAM NATH KHANNA	July 4, 2000
SATISH AGGARWALS Vs. SUBHASH CHAND AGGARWAL	July 14, 2000
SATISH ANAND Vs. DHAWAN CONSTRUCTION PRIVATE LIMITED	October 10, 2000
SATISH BHATIA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	December 4, 2000
SATISH CHAND Vs. UNION OF INDIA	November 5, 2000
SATISH KHOSLA Vs. DELHI DEVELOPMENT AUTHORITY	May 5, 2000
SATISH KUMAR GOEL Vs. STATE	February 2, 2000
SATISH VERMA Vs. D.V.B	July 11, 2000
SATPAL SINGH Vs. UNIVERSITY OF DELHI	February 21, 2000
SATYA DEVI Vs. RATI RAM	March 1, 2000
SATYA NARAYAN AGGARWAL Vs. COMMISSIONER OF INCOME TAX	August 10, 2000
SAWHNEY BROTHERS Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LIMITED	July 21, 2000
SCNEIDER ELECTRIC INDUSTRIES SA Vs. TELEMECANIQUE AND CONTROLS INDIA LIMITED	November 27, 2000
SHADI LAL ENTERPRISES LIMITED Vs. UNION OF INDIA	December 4, 2000
SHADILAL Vs. COMPETANT AUTHORITY	July 21, 2000
SHAFIQUR REHMAN KIDWAL Vs. REGISTRAR	January 24, 2000
SHAKTI COTTAGE INDUSTRIES Vs. DELHI DEVELOPMENT AUTHORITY	March 18, 2000
SHAKTI COTTAGE INDUSTRIES Vs. DELHI DEVELOPMENT AUTHORITY	March 1, 2000
SHAKUNTALA GARG Vs. MEGH RAJ	February 24, 2000
SHANTI DEVI Vs. RAMESH KUMAR GUPTA	November 7, 2000
SHANTI PRASAD JAIN HUF Vs. MUNICIPAL CORPORATION OF DELHI	November 24, 2000
SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED	May 26, 2000
SHARIFA YUSUPEVA SAYEDA ZIMOVA Vs. POONAM PURI, AIR CUSTOMS OFFICER	July 31, 2000
SHARVAN KAPUR Vs. ANUP KAPUR	September 27, 2000
SHASHI BALA Vs. MANAGING COMMITTEE SARDAR PATEL PUBLIC SR SECONDARY SCHOOL	February 23, 2000
SHEELA JOSHI Vs. INDIAN AIRLINES LIMITED	May 12, 2000
SHEESH KAUR Vs. DELHI DEVELOPMENT AUTHORITY	August 22, 2000
SHER SINGH HUF Vs. COMMISSIONER OF WEALTH TAX	July 5, 2000
SHER SINGH WALIA Vs. STATE NCT OF DELHI	August 2, 2000
SHILPS IMPEX Vs. UNION OF INDIA	November 8, 2000
SHIV KUMAR CHADHA Vs. INDIAN OIL CORPORATION LIMITED	August 9, 2000
SHIV KUMAR VYAS Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	February 7, 2000
SHOES EAST LIMITED Vs. DEBT RECOVERY APPELLATE TRUBUNAL	August 29, 2000
SHRUKEERTI MUKERJI Vs. STATE	March 22, 2000
SHYAM CHANDRA PRASAD Vs. RAJESHWSARI DEVI	August 1, 2000
SHYAM CHANDRA PRASAD Vs. RAJESHWARI DEVI	August 30, 2000
SIMPLEX CONCRETE PILES INDIA LIMITED Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED	March 3, 2000
SIMPLEX CONCRETE PIPES INDIA LIMITED Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED	March 10, 2000
SINGER INDIA LIMITED Vs. AMITA GUPTA	September 29, 2000
SOCIAL JURIST Vs. UNION OF INDIA	October 12, 2000
SOHAN LAL Vs. COMMISSIONER OF WEALTH TAX	July 7, 2000
SOMANI MARKETING PRIVATE LIMITED Vs. SUBHASH C RASWANT	November 30, 2000
SONA DEVI Vs. PURAN CHAND PACKAING INDUSTRIES PRIVATE LIMITED	July 4, 2000
SONU SYSTEMS PRIVATE LIMITED Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES	December 11, 2000
SONY INDIA LIMITED Vs. UNION OF INDIA	September 1, 2000
SPACE CAPITAL SERVICE LIMITED Vs. PRAKASH INDUSTRIES LIMITED	July 3, 2000
SRF FINANCE LIMITED Vs. FRIENDS GLOBLE TRAVELS	September 4, 2000
SRF FINANCE LIMITED Vs. MARDIA COPPER PRODUCTS LIMITED	December 12, 2000
ST ANDREWS SCOTS EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	September 4, 2000
STAR BUILDERS & DECORATORS Vs. DDA	July 24, 2000
STATE Vs. JANESH	August 28, 2000
STATE Vs. C S RATHORE	September 28, 2000
STATE Vs. RAJ KUMAR	November 3, 2000
STATE Vs. SHAQILA	October 20, 2000
STATE Vs. SUBHASH CHANDER @ SUBHASH @ YASHPAL @ AMERJEET	February 3, 2000
STATE Vs. CHANDER alias SUBHASH alias YASHPAL alias AMARJEET	February 3, 2000
STATE Vs. RAJBIR SINGH	February 3, 2000
STATE BANK OF HYDERABAD Vs. RANI SATI TRADING CO	March 16, 2000
STATE BANK OF INDIA Vs. INDIAN UTILITY PRODUCTS	May 8, 2000
STATE BANK OF INDIA Vs. GLAVKOSMOS	May 23, 2000
STATE CBI Vs. ASHOK KUMAR AGGARWAL	August 11, 2000
STATE ESTATE MANAGEMENT PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL	March 1, 2000
STATE OF BANK OF INDIA Vs. KAUSHAL PLASTICS	January 17, 2000
STEPHEN ARANHA Vs. JINDAL LEASEFIN LIMITED	July 4, 2000
STIC TRAVELS PRIVATE LIMITED Vs. ETHIOPIAN AIRLINES	November 8, 2000
STRIDE PROPERTIES INDIA PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	October 17, 2000
STRUCTURAL ENGINEERS ASSOCIATES Vs. UNION OF INDIA	January 6, 2000
SUBHADRABAI Vs. UNION OF INDIA	July 14, 2000
SUBHASH AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	July 14, 2000
SUBHASH CHAND Vs. INDIAN AIRLINES	March 31, 2000
SUBHASH CHAND AGGARWAL Vs. MURLI MANOHAR LAL	February 28, 2000
SUBHASH CHANDRA Vs. DELHI DEVELOPMENT AUTHORITY	February 18, 2000
SUBHASH CHOUDHARY Vs. NAHAR SINGH	December 11, 2000
SUBHRA RANJAN MISHRA Vs. CHAIRMAN U P S C	April 28, 2000
SUDHIR BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY	November 30, 2000
SUDHIR KAPOOR Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	March 6, 2000
SUDHIR PAWASKAR Vs. LT GOVERNOR OF DELHI	May 11, 2000
SUDHIR SINGHAL Vs. NEETA SINGHAL	February 15, 2000
SUDI RAM SHEO SHANKAR Vs. MADANLAL	July 20, 2000
SUHAIB ILYASI Vs. STATE	June 2, 2000
SULDHIR ENGINEERING Vs. SIDDHARTHA SPAINFAB LIMITED	March 16, 2000
SUMEDHA NAGPAL Vs. STATE OF DELHI	January 14, 2000
SUMER ARORA Vs. DOMINOS PIZZA INDIA LIMITED	July 28, 2000
SUMER SINGH Vs. DELHI STATE MINERAL DEV CORPN LIMITED	January 21, 2000
SUMER SINGH Vs. SIDHARTHA	February 29, 2000
SUNAIR HOTEL LIMITED Vs. UNION OF INDIA	September 26, 2000
SUNDARI BALA Vs. LT GOVERNOR	February 4, 2000
SUNITA Vs. SURESH KUMAR	September 5, 2000
SUNITA SRIVASTAVA Vs. UNION OF INDIA	April 28, 2000
SURAJ SINGH Vs. STATE	January 19, 2000
SURENDER BALA Vs. SANDEEP FOAM INDUSTRIES PRIVATE LIMITED	March 16, 2000
SURENDER KUMAR ALIAS HAPPY Vs. STATE	September 18, 2000
SURESH CHAND AHUJA Vs. GOVT. OF N.C.T. OF DELHI & ORS.	July 20, 2000
SURESH CHAND JAIN Vs. SIRI CHAND JAIN ANOTHER	November 2, 2000
SURESH CHAND JAIN Vs. SIRI CHAND JAIN	August 22, 2000
SURESH CHANDRA AGARWAL Vs. RAJYA SABHA SECRETARIAT	August 22, 2000
SURESH SRIVASTAVA Vs. DELHI GOVERNMENT OFFICER COOPERATIVE GROUP HOUSING SOCIETY LIMITED	February 3, 2000
SURINDER KAUR Vs. SARDAR RAJDEV SINGH	March 21, 2000
SURINDER KAUR Vs. UNION OF INDIA	April 28, 2000
SURINDER KAUR Vs. S RAJDEV SINGH	July 21, 2000
SURINDER MOHAN NAYYAR Vs. UNION OF INDIA	July 25, 2000
SURINDER MOIIAN NAYYAR Vs. UNION OF INDIA	July 17, 2000
SURINDER SETHI Vs. DEEPAK KAPOOR	September 28, 2000
SURINDER SINGH REKHI Vs. HARBIR KAUR REKHI	November 28, 2000
SURJIT MATHARU Vs. JAGDISH MATHARU	September 8, 2000
SURJIT RANI Vs. GOVIND RAM	February 28, 2000
SURJIT SINGH CHOWDHRY Vs. MUNICIPAL CORPORATION DELHI	May 26, 2000
SWARNA KHANNA Vs. DELHI DEVELOPMENT AUTHORITY	November 21, 2000
SYNDICATE BANK Vs. VINOD SHARMA	January 27, 2000
SYNDICATE BANK Vs. GENERAL EXPERTS COMBINATIONS	February 3, 2000
T A LAXMANAN Vs. I A A I	May 26, 2000
T D TYAGI Vs. CHAIRMAN NDMC	July 24, 2000
T T LIMITED Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED	January 25, 2000
TAHIR Vs. STATE	August 1, 2000
TAMIL NADU ELECTRICITY BOARD Vs. MUNICIPAL CORPORATION OF DELHI	December 11, 2000
TAPAS KUMAR Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	February 10, 2000
TAPOSHI CHAKERVARTI Vs. STATE	September 5, 2000
TARA CHAND CHAWLA Vs. STATE	November 14, 2000
TECRON BEVERAGE ENGINEERING Vs. KETTNER GMBH	September 13, 2000
TEK CHAND Vs. UNION OF INDIA	November 17, 2000
TEK CHAND NARULA Vs. J AND K BANK LIMITED	September 15, 2000
TEXLA SERVICE CENTRE Vs. RASEEL KOHLI	August 8, 2000
THAKUR DASS VIRMANI Vs. RAJ MINOCHA	January 28, 2000
THANKAM NAIR Vs. DIRECTORATE OF EDUCATION	March 2, 2000
THOMPSON PRESS INDIA LIMITED Vs. U P STATE ROAD TRANSPORT CORPORATION	March 15, 2000
THOMSON PRESS INDIA LIMITED Vs. MEGH AND COMPANY	January 20, 2000
THREE N PRODUCTS PRIVATE LIMITED Vs. PARADESI GENERAL STORE	July 28, 2000
TPI INDIA LIMITED Vs. UNION OF INDIA	October 19, 2000
TRISHUL ENTERPRISES Vs. SHOBHA RANI MEHRA	March 6, 2000
TUNCAY ALANKUS Vs. UNION OF INDIA	May 26, 2000
UCO BANK Vs. ASHOK KUMAR MONGIA	February 11, 2000
UDAY SHANKAR SINHA Vs. SHIPPING CORPORATION OF INDIA	July 14, 2000
UIVERSAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS APPEALS NEW DELHI	May 15, 2000
UMA DEVI YADAV Vs. LT COL GAJ SINGH YADAV RETD	May 26, 2000
UMESH CHAKRAVARTI Vs. UNION OF INDIA	February 17, 2000
UNIFIED AGRO INDUSTRIES INDIA LIMITED Vs. DEBTS RECOVERY TRIBUNAL NEW DELHI	July 21, 2000
UNION BANK OF INDIA Vs. KRISHAN KUMAR SUREKA	July 3, 2000
UNION BANK OF INDIA Vs. INDIAN PROJECT PRIVATE LIMITED	July 3, 2000
UNION OF INDIA Vs. O P BISNOI	May 11, 2000
UNION OF INDIA Vs. N N MISHRA	March 10, 2000
UNION OF INDIA Vs. USHA SODHI	August 18, 2000
UNION OF INDIA Vs. C K SAXENA	August 7, 2000
UNION OF INDIA Vs. LT COL K S BHIMWAL	August 22, 2000
UNION OF INDIA Vs. S S AHLUWALIA	November 3, 2000
UNION OF INDIA Vs. EX SQN LDR R SOOD	September 18, 2000
UNION OF INDIA Vs. RAIL UDYOG & ORS.	April 20, 2000
UNITED DISTILLERS PLC Vs. JOGDISH JOSHI	July 28, 2000
UNITED INK AND VARNESH COMPANY LIMITED Vs. STATE	October 20, 2000
UNITED PHOSPHOROUS Vs. DIRECTOR GENERAL (SAFEGUARD)	January 2, 2000
UNIVERSAL TRADING COMPANY Vs. HUNDUSTAN PENCILS PRIVATE LIMITED	October 31, 2000
UNIVERSITY OF DELHI Vs. USHA KULSHRESHTHA	July 21, 2000
UNIVERSITY OF DELHI Vs. S R GUPTA	May 26, 2000
URMILA KUMARI Vs. UNION OF INDIA	November 16, 2000
URVASHI FILMS AND TV GROUP Vs. UNION OF INDIA	September 28, 2000
USHA BELTRON LIMITED Vs. UNION OF INDIA	August 3, 2000
USHA PURI Vs. GOVERNING BODY ADITI MAHAVIDHYALATA UNIV OF DELHI	May 23, 2000
USHA RECTIFIER CORPORATION OF INDIA LTD Vs. CHINAR TRUST	April 24, 2000
USHA UDYOG Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	July 26, 2000
V H K MURTHY Vs. SPECIAL PROTECTION GROUP	January 31, 2000
V J MOHAN RAO Vs. UNION OF INDIA	May 26, 2000
V K ARORA Vs. K B MADAN	February 16, 2000
V K DESIGNERS Vs. MENSON ACCESSORIES	March 7, 2000
V K DESIGNERS ACTING Vs. MENSON ACCESSORIES	March 1, 2000
V K MITTAL Vs. DELHI DEVELOPMENT AUTHORITY	February 17, 2000
V K SALUJA Vs. PRESIDING OFFICER DELHI COOPERATIVE TRIBUNAL DELHI	February 16, 2000
V K TULSIAN Vs. STATE	July 25, 2000
V K VADHERA Vs. DELHI DEVELOPMENT AUTHORITY	August 29, 2000
V P PURI Vs. UNION OF INDIA	December 20, 2000
V P VERMA Vs. UNIVERSITY OF DELHI	January 27, 2000
V SHEKHAR Vs. FOOD CORPORATION OF INDIA	February 17, 2000
VANDANA SPORTS INDIA Vs. DELHI DEVELOPMENT AUTHORITY	December 13, 2000
VED MEHTA Vs. COMMANDER ASHOK MEHTA	August 1, 2000
VED PARKASH Vs. MARUDHAR SERVICES LIMITED	May 26, 2000
VED PARKASH GOEL Vs. COMMISSIONER CENTRAL BUREAU OF NARCOTICS	May 26, 2000
VED PRAKASH SANGWAN Vs. UNION OF INDIA	May 4, 2000
VEDA WONG Vs. S K WONG	July 27, 2000
VEERA RAI Vs. S P RAO	February 16, 2000
VIJ SALES CORPORATION Vs. LIFTHANSA GERMAN AIRLINES	February 22, 2000
VIJAY ARORA Vs. ASHA WANTI	August 12, 2000
VIJAY KUMAR Vs. K N CHOPRA	February 16, 2000
VIJAY KUMAR BHATI Vs. COMMOSSIONER OF INCOME TAX	August 28, 2000
VIJAY POWER GENERATORS LIMITED Vs. COMMISSIONER OF SALES TAX	May 25, 2000
VIJAY SINGH ALIAS VIJAY PAHALWAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	September 19, 2000
VIKAS AGARWAL Vs. ANUBHA	October 18, 2000
VIKRAM SINGH MEHTA Vs. BAJAJ AUTO LIMITED	December 19, 2000
VINDHYA TELELINKS LIMITED Vs. DEPARTMENT OF TELECOMMUNICATIONS	November 21, 2000
VINOD CHAWLA Vs. V C INVESTMENT PRIVATE LIMITED	July 21, 2000
VINOD KUMAR Vs. STATE OF DELHI	March 27, 2000
VIPIN KUMAR Vs. UNION OF INDIA	January 31, 2000
VIPON SANDUJA Vs. REGISTRAR DELHI HIGH COURT	March 29, 2000
VIRENDER KUMAR Vs. PRESIDING OFFICER	May 1, 2000
VIRENDER KUMAR GARA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	December 18, 2000
VIRENDER SINGH BAHL Vs. Y K KAPOOR	July 10, 2000
VIRESH KUMAR Vs. M.C.D.	May 3, 2000
VIRUMAL PRAVEEN KUMAR Vs. GOKAL CHAND HARI CHAND	August 10, 2000
VISHAKHA DEVI Vs. DELHI DEVELOPMENT AUTHORITY	September 29, 2000
VISHWANATH GUPTA Vs. CEGAT & ORS.	July 14, 2000
VIVEKANAND PRATISTHAN PARISHAD REGD Vs. DELHI DEVELOPMENT AUTHORITY	November 23, 2000
VLS FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 3, 2000
VONEET SHARMA Vs. ROHIT SRIPAT SINGH	May 24, 2000
VYAS AQUA PRODUCT PRIVATE LIMITED Vs. UCO BANK	September 5, 2000
WESTON ELECTRONICS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCE RECONSTRUCTION	September 8, 2000
WINGS PHARMACEUTICALS PRIVATE LIMITED Vs. PARGATISHEEL MAZDOOR SANGH DELHI PRADESH	December 8, 2000
WINGS WEAR WORKERS LAL JHANDA UNION Vs. MANAGEMENT OF WINGS WEAR PRIVATE LIMITED	March 16, 2000
WIPRO FINANCE LIMITED Vs. DEE PHARMA LIMITED	March 16, 2000
WORKMAN SURAJ BHAN REPLACED Vs. DELHI TRANSPORT CORPORATION	January 14, 2000
Y K KHANNA Vs. R P AHUJA	August 2, 2000
Y N P SINHA Vs. UNION OF INDIA	March 7, 2000
YKM HOLDING PRIVATE LIMITED Vs. UNION OF INDIA	December 20, 2000
YKM HOLDINGS PRIVATE LIMITED Vs. PRAYOG T PAC INDUSTRIES LIMITED	December 20, 2000
YOGENDER PAL BHATIA Vs. RAJESH	July 27, 2000
YOGINDER PARKASH DUGGAL Vs. OM PRAKASH DUGGAL	January 20, 2000
YOTSANA ARTI Vs. PREM SINGH	November 7, 2000
ZULFIQUAR ALI KHAN Vs. STRAW PRODUCTS LIMITED	August 4, 2000

Year 2000 of HIGH COURT OF DELHI

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address