REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A D KHANNA Vs. H K ABROL	January 27, 1997
A I CONSTRUCTION PRIVATE LIMITED Vs. GOODWILL I LIMITED	May 30, 1997
A K CHOPRA Vs. APPAREL EXPORT PROMOTION COUNCIL	January 20, 1997
A K G ACOUSTICS INDIA LIMITED Vs. COMPANY LAW BOARD	September 17, 1997
A K MALHOTRA RETD Vs. UNION OF INDIA	March 4, 1997
A K SINGH Vs. BALESHWAR RAI	July 25, 1997
A K SINGHLA Vs. NEW DELHI MUNICIPAL COMMITTEE	May 30, 1997
A M RASOOLCONST AND ENGG SERVICES PRIVATE LIMITED Vs. NATIONAL BLDGS CONST CORPN LIMITED	September 25, 1997
A R C CEMENT LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	September 23, 1997
A RAJAGOPALAN Vs. MURUGAN TEXTILES	September 11, 1997
A S SACHDEVA AND SON Vs. DELHI DEVELOPMENT AUTHORITY	November 29, 1997
A THOMAS Vs. KOSHY THOMAS	April 24, 1997
ABNASH CHANDER CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY	September 15, 1997
ACRO ENGINEERING PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	November 5, 1997
AFROZ BEGUM Vs. GUFRANI BEGUM	February 4, 1997
AFSAR HUSSAIN Vs. NATIONAL CAPITAL TERRITORY OF DELHI	August 8, 1997
AFTAB ALAM SAKLAINI Vs. JAMIA MILLIA ISLAMIA	May 1, 1997
AFZAL Vs. NOOR NISHA BEGUM	February 5, 1997
AGGARWAL ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY	November 1, 1997
AHUJA AUTO WORKS Vs. POPULAR GASKET IND	January 21, 1997
AIR COMMODORE I J S BOPARAI, VM Vs. UNION OF INDIA	April 3, 1997
AIR COMMONDORE I J S BOPARAI Vs. UNION OF INDIA	December 19, 1997
AIR COMMONDORE IJS BOPARAI VM Vs. UNION OF INDIA	April 1, 1997
AIR COMMONDORE S K MISHRA Vs. UNION OF INDIA	November 28, 1997
AIR COMMONDORE V K SHARMA Vs. UNION OF INDIA	December 19, 1997
AIRPORT AUTHORITY OF INDIA Vs. DILBAGH SINGH	January 1, 1997
AIRTECH PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE	May 6, 1997
AJAY GUPTA Vs. FIBER TRADERS	January 8, 1997
AJAY KUMAR ARORA Vs. UNION OF INDIA	August 29, 1997
AJAY ROADWAYS PRIVATE LIMITED Vs. FINANCIAL COMMISSIONER DELHI	March 4, 1997
AJIT KUMAR Vs. STATE	July 11, 1997
AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY	March 21, 1997
AKAL MECHANICAL WORKS Vs. PARAS SPECIAL MACHINE CO	January 31, 1997
ALF DEVELOPERS PRIVATE LIMITED Vs. VEENA TRIVEDI	May 6, 1997
ALKA INDUSTRIES PAINTS PVT Vs. UNION OF INDIA	May 9, 1997
ALL INDIA LAWYERS UNION DELHI UNIT Vs. GOVT OF N C T DELHI	October 17, 1997
AMAN ICHHPUNIANI Vs. VICE CHANCELLOR DELHI UNIVERSITY	December 19, 1997
AMAR SINGH Vs. UNION OF INDIA	September 19, 1997
AMARJEET SINGH Vs. SAVITRI DEVI BHALLA	February 18, 1997
AMBIKA PRASAD Vs. STATE	March 21, 1997
AMEER DEEN HABIB Vs. ENFORCEMENT DIRECTORATE	August 8, 1997
AMOLAK RAJ Vs. UNION OF INDIA	July 25, 1997
ANAND AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY	June 2, 1997
ANAND KUMAR Vs. SHAKUNTLA DEVI	April 25, 1997
ANAND PRAKASH GUPTA Vs. VIDYA PRAKASH GUPTA	September 16, 1997
ANAND PRAKASH GUPTA Vs. VIDYA PRAKASH GUPTA	September 9, 1997
ANANDI DEVI Vs. DELHI DEVELOPMENT AUTHORITY	September 19, 1997
ANANT GUPTA Vs. PUNJAB NATIONAL BANK	February 27, 1997
ANANT KAUSHAL Vs. KRISHNAN SHARMA	March 6, 1997
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY	July 1, 1997
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY	May 17, 1997
ANANT RAJ INDUSTRIES LIMITED Vs. IFCI LIMITED	December 9, 1997
ANIL JAIN Vs. MADHUNAM APPLIANCES PRIVATE LIMITED	July 15, 1997
ANIL KUMAR GOEL Vs. DELHI DEVELOPMENT AUTHORITY	January 13, 1997
ANIL RAI Vs. UNION OF INDIA	December 19, 1997
ANIL SOOD Vs. S K SARUARIA	January 6, 1997
ANITA SHINH CHAUHAN Vs. KEDAR NATH	September 27, 1997
ANJU SHARMA Vs. SURESH KUMAR	March 21, 1997
ANKUSH KANSAL Vs. CBSE	December 18, 1997
ANNU J THOMAS Vs. THOMAS KOSHY	April 25, 1997
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. ENGINEERING PROJECT INDIA LIMITED	March 18, 1997
ANSHUMAN AGGARWAL Vs. UNION OF INDIA	November 17, 1997
ANSUIYABAN KANTILAL Vs. RASIK LAL	April 8, 1997
ANZ GRINDLAYS BANK PLC Vs. STATE	September 3, 1997
APPAREL EXPORT PROMOTION COUNCIL Vs. A K CHOPRA	July 15, 1997
ARJIES ALIMINIUM UDYOG Vs. SUDHIR BATRA	January 31, 1997
ARJUN SINGH Vs. VICE CHANCELLOR JAMIA MILLA ISLAMIA	July 24, 1997
ARTEE MINERALS Vs. KANWEL KAUL	November 28, 1997
ARUN MUDGIL Vs. D C M LIMITED	March 19, 1997
ARUN PRABHA KHANNA Vs. WARREN CHIRSTOPHER	November 26, 1997
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. EXECUTIVE ENGINEER	January 2, 1997
ARVIND SHARMA Vs. DHARA SHARMA	November 6, 1997
ASA SINGH VIRDI Vs. ASIT KUMAR SARKAR	February 24, 1997
ASHISH MANGHANI Vs. PRINCIPAL SRI GURU GOBIND SINGH COLLEGE OF COMMERCE	January 17, 1997
ASHOK KR DOGRA Vs. ASHRA DOGRA	March 5, 1997
ASHOK KUMAR AGGARWAL Vs. INCOME TAX APPELLATE TRIBUNAL	April 22, 1997
ASHOK NAGAR WELFARE ASSOCIATION REGD Vs. JAWAHAR LAL	July 31, 1997
ASHWANI KUMAR Vs. STATE GOVERNMENT OF NCT OF DELHI	August 12, 1997
ASHWANI KUMAR Vs. LAWRENCE PUBLIC SCHOOL	March 13, 1997
ASI RAJ KUMAR SHARMA Vs. UNION OF INDIA	January 1, 1997
ATTAR MIAN Vs. STATE	July 17, 1997
AVTAR SINGH SEHMI Vs. RATTNA DAVE	April 30, 1997
B B MAHAJAN Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	May 1, 1997
B K BHARGAVA Vs. MUNICIPAL CORPORATION OF DELHI	March 10, 1997
B K ROY CHOUDHARY Vs. STATE CENTRAL BUREAU OF INVESTIGATION	July 15, 1997
B L WADEHRA Vs. UNION OF INDIA	December 11, 1997
B N RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION	March 17, 1997
BABU KHAN Vs. STATE DELHI ADMINISTRATION	May 22, 1997
BABU RAM EX RECRUIT Vs. UNION OF INDIA	July 1, 1997
BAHADUR SINGH Vs. UNION OF INDIA	September 2, 1997
BAIDYA NATH PLASTIC INDUSTRIES PRIVATE LIMITED Vs. K L ANAND ITO	November 25, 1997
BAL KISHAN GOEL Vs. DELHI RACE CLUB 1940 LIMITED	November 27, 1997
BALDEV SINGH Vs. SHRIRAM FOOTWEAR	March 18, 1997
BALJIT KAUR Vs. UNITED INSURANCE COMPANY LIMITED	September 19, 1997
BALJIT SINGH Vs. DELHI ADMINISTRATION	September 1, 1997
BALJOR SINGH Vs. UNION OF INDIA	January 1, 1997
BALUSSERY BENEFIT CHIT FUND (P) LTD Vs. BHANU PRASAD UNIYAL	July 3, 1997
BALVINDER SINGH SODHI Vs. MAHENDER SINGH INSPECTOR	September 12, 1997
BANK OF BARODA Vs. RAJESH SAREEN	August 28, 1997
BANK OF BARODA Vs. SANJAY PAINTS AND CHEMICAL INDUSTRIES AND OTHERS	September 17, 1997
BANK OF INDIA Vs. ROHIT STEEL AND FORGINGS & ORS.	November 7, 1997
BANK OF INDIA Vs. JOGESH KUMAR SETHI	November 1, 1997
BANK OF INDIA Vs. SATBIR SINGH	March 26, 1997
BARI DOBA BANK LIMITED Vs. UNION OF INDIA	March 5, 1997
BATTO Vs. STATE	January 10, 1997
BAYER AKTIENGESELLSCHAFT Vs. AJAY JAIN	April 28, 1997
BAZAR SHANKRAIAH Vs. UNION OF INDIA	January 14, 1997
BEENA MISRA Vs. S K JAIN	May 1, 1997
BENGAL TRANSPORT CO Vs. UNION OF INDIA	November 13, 1997
BER SARAI CO OPERATIVE VEGETABLE AND FRUIT GRPWERS MARKETING SOCIETY Vs. LT GOVERNOR DELHI	October 1, 1997
BERTHE DJAKARIDJA Vs. STATE	October 14, 1997
BHAGAT CONSTRUCTION CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 17, 1997
BHAGWAN DAI Vs. MINISTRY FOR DEVELOPMENT AND EDUCATION	September 1, 1997
BHAGWAN DASS Vs. STATE	November 27, 1997
BHAGWAN SINGH Vs. STATE	July 24, 1997
BHAI SWINDER SINGH Vs. RAM KISHORE	February 7, 1997
BHALCO EMPLOYEES UNION Vs. UNION OF INDIA	July 7, 1997
BHARAT ALUMINIUM COMPANY EMPLOYEES UNION Vs. UNION OF INDIA	July 7, 1997
BHARAT CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY	March 11, 1997
BHARAT ELECTRICALS Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES	February 21, 1997
BHARAT LAL Vs. DELHI DEVELOPMENT AUTHORITY	August 12, 1997
BHARAT ZINK PRIVATE LIMITED Vs. UNION OF INDIA	August 8, 1997
BHARTI RANI SINGH Vs. RAJINDER SINGH BEDI	May 6, 1997
BHARTIYA CONSTRUCTION CO Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY	August 8, 1997
BHIM SAIN Vs. JANTA NASWAR FACTORY	March 27, 1997
BHIM SEN GARG Vs. STATE	August 4, 1997
BHIM SEN SHARMA Vs. ARVINDER SINGH	March 20, 1997
BHRIGURAJ CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX	May 30, 1997
BHUPINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	August 19, 1997
BHUSHAN TYAGI Vs. ATTAR KALI	January 28, 1997
BHUVANESHWAR Vs. N C T OF DELHI	May 9, 1997
BIMAL GOVINDJI SHAH TRADING AS ACME INDUSTRIES Vs. PANNA LAL CHANDU LAL	April 24, 1997
BIMAL KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS	October 17, 1997
BIMLA DEVI Vs. ISHWAR SINGH	August 20, 1997
BINANI METALS LIMITED Vs. UNION OF INDIA	April 10, 1997
BINATONE COMPUTERS PRIVATE LIMITED Vs. SETECH ELECTRONICS LIMITED	August 20, 1997
BIOFARMA Vs. SANJAY MEDICAL STORE	March 31, 1997
BIRLA CEMENT WORKS Vs. UNION OF INDIA	March 21, 1997
BRAKES INTERNATIONAL Vs. TILAK RAJ BAGGA	May 30, 1997
BRIJ MOHAN ALIAS MOHAN ALIAS PAPPU Vs. STATE	July 15, 1997
BRIJ MOHAN LAL GARG Vs. MADAN MOHAN LAL GARG	January 6, 1997
BRITE LEASING AND FINANCE LIMITED Vs. UNITED DATA BASE INDIA	November 1, 1997
BUDHIRAJ ELECTRONICALS Vs. RITES	November 26, 1997
C K KRISHNAN AND ASSOCIATES Vs. UNION OF INDIA	August 28, 1997
C K RAZDAN Vs. MUNICIPAL CORPORATION OF DELHI	February 27, 1997
C L BATRA Vs. MUNICIPAL CORPORATION OF DELHI	August 21, 1997
C LAL AND SONS Vs. WASUDHIR FOUNDATION	March 1, 1997
C RUTHNASWAMY Vs. UNION OF INDIA	September 26, 1997
C SHIVPURI Vs. NEW DELHI MUNICIPAL CORPORATION	September 15, 1997
CADILA LABORATORIES LIMITED Vs. DABUR INDIA LIMITED	March 31, 1997
CAPT ATUL KUMAR SINGH Vs. JALVEEN ROSHA	February 2, 1997
CAPT HAR CHARAN SINGH KOHLI (RETD ) Vs. COMMISSIONER OF POLICE	December 25, 1997
CAPT N D SHARMA Vs. UNION OF INDIA	March 4, 1997
CAPT TARA CHANDRA Vs. AHMAD SULTAN CHAWALA	July 1, 1997
CARMEL SANCHEZ GRACIA Vs. CUSTOMS NEW DELHI	April 21, 1997
CASTROL LIMITED Vs. A K MEHTA	March 21, 1997
CDS GUJRAL Vs. DELHI DEVELOPMENT AUTHORITY	August 7, 1997
CEMENT CORPORATION OF INDIA LIMITED Vs. S K TAGI	March 13, 1997
CENTRAL ACADEMY SR SECONDARY SCHOOL Vs. LT GOVERNOR	February 14, 1997
CENTRAL BANK OF INDIA Vs. J B INDUSTRIES	January 27, 1997
CENTRAL BOARD OF SECONDERY EDUCATION Vs. MANISHA SURANA	February 4, 1997
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	August 29, 1997
CHAND NAULAKHA Vs. SARASWATI BUILDERS	March 11, 1997
CHANDER BAHADUR Vs. STATE	February 10, 1997
CHANDER PAL Vs. STATE	May 8, 1997
CHANDER SAIN BERRY Vs. AVINASH MITHAL	March 10, 1997
CHANDER SAKHI KHANNA Vs. GURAN DEVI	April 11, 1997
CHANDRA SWAMI ALIAS NEMI CHAND JAIN Vs. DIRECTORATE OF ENFORCEMENT	May 12, 1997
CHATURANAN INDUSTRIES LTD. Vs. SULABH LEAFIN (P) LTD. AND OTHERS	December 8, 1997
CHET SINGH Vs. LT GOVERNOR OF DELHI	May 23, 1997
CHHATAR PAL Vs. UNION OF INDIA	September 3, 1997
CHNADER BHAN DASS CHELA MAHANT Vs. STATE	February 12, 1997
CHOTUBHAI Vs. UNION OF INDIA	December 17, 1997
CMI LIMITED Vs. ARUN BHANDARI	February 7, 1997
COFEX EXPORTS LIMITED Vs. CANARA BANK	May 29, 1997
COMMISSIONER OF INCOME TAX Vs. JAIPUR GOLDEN TRANSPORT	March 27, 1997
COMMISSIONER OF INCOME TAX Vs. GHEWAR CHAND KANUGA	April 3, 1997
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL STEEL AND ALLOYS LTD	April 3, 1997
COMMISSIONER OF INCOME TAX Vs. GHASITA MAL MELA RAM	February 6, 1997
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED	February 20, 1997
COMMISSIONER OF INCOME TAX Vs. INDO JAVA AND CO	March 9, 1997
COMMISSIONER OF INCOME TAX Vs. GAGAN AUTO GENERAL FINANCE AND INVESTMENT CO P LIMITED	December 12, 1997
COMMISSIONER OF INCOME TAX Vs. NAGPUR GOLDEN TRANSPORT CO	December 1, 1997
COMMISSIONER OF INCOME TAX Vs. PURI K L HUF	December 10, 1997
COMMISSIONER OF INCOME TAX Vs. GURDIAL SIGH	December 3, 1997
COMMISSIONER OF INCOME TAX Vs. TARA SINGH	December 2, 1997
COMMISSIONER OF INCOME TAX Vs. MAHARISHI VED VIGYAN VISHWA VIDYA PEETHAM	November 4, 1997
COMMISSIONER OF INCOME TAX Vs. EURASIA PUBLISHING HOUSING PRIVATE LIMITED	October 28, 1997
COMMISSIONER OF INCOME TAX Vs. PEACOCK CHEMICALS P LIMITED	October 13, 1997
COMMISSIONER OF INCOME TAX Vs. RAJGARHIA N K	October 17, 1997
COMMISSIONER OF INCOME TAX Vs. MODI RUBBER LTD	September 16, 1997
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL CONSTRUCTION P LTD	September 25, 1997
COMMISSIONER OF INCOME TAX Vs. BRY AIR INDIA PRIVATE LIMITED	September 17, 1997
COMMISSIONER OF INCOME TAX Vs. UNITED INDIAN PERIODICAL P LIMITED	August 4, 1997
COMMISSIONER OF INCOME TAX Vs. PROF P G A NATH	August 20, 1997
COMMISSIONER OF INCOME TAX Vs. NATIONAL SPORTS CLUB OF INDIA NO 1	August 7, 1997
COMMISSIONER OF INCOME TAX Vs. NATIONAL SPORTS CLUB OF INDIA NO 2	August 8, 1997
COMMISSIONER OF INCOME TAX Vs. UMRAO SINGH	July 24, 1997
COMMISSIONER OF INCOME TAX Vs. MALHOTRA J C	July 31, 1997
COMMISSIONER OF INCOME TAX Vs. SHARMA B R	July 25, 1997
COMMISSIONER OF INCOME TAX DELHI Vs. MANORANJAN PICTURES CORPORATION PRIVATE LIMITED	April 10, 1997
COMMISSIONER OF INCOME TAX DELHI CENTRAL 1 Vs. J K SYNTHETICS LIMITED	February 14, 1997
COMMISSIONER OF INCOME TAX DELHI I Vs. PRINTERS HOUSE NEW DELHI	January 19, 1997
COMMISSIONER OF INCOMETAX Vs. NATIONAL AGRL CO OPERATIVE MARKETING FEDERATION OF INDIA	September 25, 1997
COMMISSIONER OF WEALTH TAX Vs. RIVIERA APARTMENTS P LTD	September 24, 1997
COMMISSIONER OF WEALTH TAX Vs. INDER SHARMA	November 4, 1997
CONOPCO INC Vs. BANWARI LAL TRADING AS COSMIC CHEMICALS INDIA LIMITED	November 25, 1997
CONTAINER CORPN OF INDIA Vs. CONTAINER CORPN OF INDIA CONCOR EMPLOYEES UNION	December 11, 1997
CONTINENTAL CONSTRUCTION LIMITED Vs. CONTINENTAL FLOAT GLASS LIMITED	January 7, 1997
COOPETATIVE STORE LIMITED Vs. USHA KUMARI	January 27, 1997
CORPORATION BANK Vs. ELECTRICAL ENGINEERING CORPORATION	September 10, 1997
COSMOS BUILDERS PROMOTERS PRIVATE LIMITED Vs. RAJESH AHUJA	February 1, 1997
COURT ON ITS MOTION Vs. PIONEER	March 6, 1997
COURT ON ITS OWN MOTION Vs. H L SEHGAL	January 31, 1997
COURT ON ITS OWN MOTION Vs. S K SINGH	January 7, 1997
COURT ON ITS OWN MOTION Vs. UMESH KUMAR	July 24, 1997
D C M LIMITED Vs. LT GOVERNOR	October 23, 1997
D K PURI Vs. MUNICIPAL CORPORATION OF DELHI	November 17, 1997
D LONIC INDIA PRIVATE LIMITED Vs. BHARDWAJ ENGINEERING	November 17, 1997
D RANI PURI Vs. CHANAN LAL	January 8, 1997
D S GUPTA CONTRACTS PRIVATE LIMITED Vs. LABOUR COMMISSIONER GOVERNMENT OF N C T DELHI	September 17, 1997
D. RANA ALIAS DHARMESH PRILL ALIAS DHARMESH RANA Vs. UNION OF INDIA AND OTHERS	September 15, 1997
DAL CHAND Vs. SECRETARY LABOUR AND LABOUR COMMISSIONER	May 21, 1997
DARSHAN SINGH KOCHAR Vs. JASWANT SINGH KOCHAR	November 3, 1997
DAULAT RAM Vs. NCT OF DELHI	May 23, 1997
DAVINDER SINGH Vs. SURESH CHANDRA GOYAL	November 1, 1997
DAVINDER SINGH DAWAR ALIAS GOLDIE ALIAS GOLDY Vs. UNION OF INDIA	April 22, 1997
DAYA CHAND UTTAM CHAND PRAKASH JAIN Vs. SANTOSH DEVI SHARMA	March 6, 1997
DAYANAND CHANDILA Vs. DELHI DEVELOPMENT AUTHORITY	May 6, 1997
DAYANTIA SINGH Vs. RANJIT KAUR	July 11, 1997
DEEKSHA SURI Vs. INCOME TAX APPELLATE TRIBUNAL	November 5, 1997
DEEP CHAND Vs. UNION OF INDIA	May 19, 1997
DEEPAK KUMAR SINGH Vs. UNION OF INDIA	August 22, 1997
DELHI COLONIZERS Vs. UNION OF INDIA	January 10, 1997
DELHI DEVELOPMENT AUTHORITY Vs. RAJENDRA PARSHAD	May 1, 1997
DELHI DEVELOPMENT AUTHORITY Vs. BRIJ LAL AND SONS	April 9, 1997
DELHI DEVELOPMENT AUTHORITY Vs. BEHARI PARSHAD	May 1, 1997
DELHI DEVELOPMENT AUTHORITY Vs. VIRENDER KUMAR TYAGI	September 16, 1997
DELHI DEVELOPMENT AUTHORITY Vs. INCOME TAX OFFICER	July 31, 1997
DELHI GOLF CLUB LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION	July 14, 1997
DELHI KISHORE Vs. STATE	February 19, 1997
DELHI LOTTERIES Vs. RAJESH AGGARWAL	October 20, 1997
DELHI MULTI STORYED BUILDING EMPLOYEES CONGRESS Vs. UNION OF INDIA	September 9, 1997
DELHI MULTI-STOREYED BUILDING EMPLOYEES CONGRESS Vs. UNION OF INDIA	September 29, 1997
DELHI MUNICIPAL CORPORATION Vs. KANWAR NATWAR SINGH	August 20, 1997
DELHI MUNICIPAL CORPORATION Vs. BATRA BROTHERS	May 30, 1997
DELHI NORTHERN RAILWAY ACCOUNTS EMPLOYEES CO OPERATIVE HOUSING SOC LIMITED Vs. LT GOVERNOR	August 1, 1997
DELHI RICKSHAW CHALAK MALIK SANGHARSH ASSOCIATION REGD Vs. MUNICIPAL CORPORATION OF DELHI	February 1, 1997
DELHI STATE COMMOTTEE OF COMMUNIST PARTY OF INDIA MARXIST Vs. RAJESH MALIK	October 1, 1997
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. YASHPAL DHALLA	February 19, 1997
DELHI TRANSPORT CORPORATION Vs. PEOPLE COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED	April 30, 1997
DELKON INDIA PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED	October 21, 1997
DELTON CABLES LIMITED Vs. TDT COPPER LIMITED	March 27, 1997
DEPE GLOBAL SHIPPING AGENCY PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA	January 27, 1997
DESH BHUSHAN JAIN Vs. K C MAHAJAN	April 11, 1997
DESHI STATE MINERAL INDUS DEVP CORPN LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 24, 1997
DEV RAJ CHADHA Vs. ADMINISTRATOR N D M C	May 9, 1997
DEV RAJ GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE	July 14, 1997
DEVINDER KUMAR Vs. DESU	March 14, 1997
DEVINDER SINGH Vs. STATE	December 15, 1997
DEWAN AND SONS INVESTMENT PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	February 28, 1997
DHANI RAM KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY	January 10, 1997
DHARAM CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY	November 6, 1997
DHARAM PAL Vs. UNION OF INDIA	May 19, 1997
DHARAM PAL Vs. STATE	April 9, 1997
DHRUV CHANDIRAM Vs. H CHANDIRAM	April 1, 1997
DILBAGH SINGH Vs. UNION OF INDIA	January 1, 1997
DILBAGH SINGH Vs. UNION OF INDIA	January 21, 1997
DIMPLE PRIVATE LIMITED Vs. HARISH KUMAR AGGARWAL	December 19, 1997
DINESH KUMAR Vs. UNION OF INDIA	May 27, 1997
DINESH KUMAR AGGARWAL Vs. JOGINDER SETHI	October 28, 1997
DIRECTOR OF IT EXEMPTION Vs. INCOME TAX APPELLATE TRIBUNAL	November 13, 1997
DLF UNIVERSAL LIMITED Vs. INTERNATIONAL MARKETING SERVICES	June 2, 1997
DOMINANT OFFSET PRIVATE LIMITED Vs. ADAMOVSKE STROJIRNY A S	May 6, 1997
DONIER LIFTFAHRT GMBH Vs. K C V AIRWAYS	May 29, 1997
DRAUPADI CHIT FUND PRIVATE LIMITED Vs. SENIOR CIVIL JUDGE	January 1, 1997
DTC RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	October 20, 1997
DULI CHAND Vs. STATE	October 24, 1997
DURGA LAXMI BUILDERS Vs. VICE CHANCELLOR UNIVERSITY OF DELHI	March 5, 1997
EAGLE FASHIONS Vs. SECRETARY LABOUR	July 24, 1997
EASTERN TELECOM AND TECHNOLOGY LIMITED Vs. B C C FUBA INDIA LIMITED	July 16, 1997
EMESS ADVERTISING SERVICE Vs. HINDUSTAN TIMES LIMITED	March 10, 1997
EQUIPMENT CONDUCTORS AND CABLES PRIVATE LIMITED Vs. UNION OF INDIA	March 3, 1997
ERUM TRAVELS Vs. KANWAR RANI	October 1, 1997
ESCORTS LIMITED Vs. BOMBAY AUTO AGENCIES	September 12, 1997
ESCOTEL MOBILE COMMUNICATION LIMITED Vs. UNION OF INDIA	March 21, 1997
ESSAR OIL LIMITED Vs. OIL INDIA LIMITED	December 19, 1997
ETERNIT EVEREST LIMITED Vs. STATE BANK OF INDIA	August 6, 1997
EVANGELICAL CHURCH OF INDIA Vs. NORTH INDIA OUTREACH SOCIETY	January 7, 1997
EX-HAV RAMESH KUMAR Vs. UNION OF INDIA -	March 13, 1997
F A B AXLES PRIVATE LIMITED Vs. F A C RUGELFISCHER GEORGE SCHAFER	August 1, 1997
F C RASTOGI Vs. PURE DRINKS NEW DELHI LIMITED	July 15, 1997
FEDDERS LLOYD CORPORATION PRIVATE LIMITED Vs. FEDDERS CORPORATION	September 19, 1997
FENNER INDIA LIMITED Vs. SLBROS ENTERPRISES PRIVATE LIMITED	April 9, 1997
FIRST SECURITY BANK OF UTAH Vs. EAST WEST TRAVEL AND TRADE LINKS LIMITED	March 11, 1997
FLEXI PACK Vs. MODERN FOOD INDUSTRIES I LIMITED	October 24, 1997
FLOWER TOBACCO CO Vs. AMBAR TOBACCO CO	July 30, 1997
FOOD CORPORATION OF INDIA Vs. BIR INDER SINGH	February 3, 1997
FORCAST Vs. STEEL AUTHORITY OF INDIA LIMITED	September 17, 1997
FOREMOST INDUSTRIES INDIA LIMITED Vs. CREDIT CAPITAL FINANCE CORPN LIMITED	April 2, 1997
FRANK EDUCATIONAL AIDS PRIVATE LIMITED Vs. FAIR DEAL MARKETING	June 20, 1997
G D FERRO ALLOYS PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	July 25, 1997
G D RIAZUL HAQ Vs. UNION OF INDIA	February 13, 1997
G R SIMON Vs. UNION OF INDIA	March 20, 1997
GAJ SINGH YADAV LT COL Vs. SATISH CHANDER YADAV	October 21, 1997
GAJENDER SINGH Vs. UNION OF INDIA	May 27, 1997
GAJINDER PAL SINGH Vs. MEHTAB SINGH	August 21, 1997
GAMMON CONSTANZO JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	April 1, 1997
GANNON DUNKERLEY AND COMPANY LIMITED Vs. BHADOHI WOOLLANS LIMITED	February 3, 1997
GAON SUDHAR SAMITI Vs. UNION OF INDIA	May 23, 1997
GAURAV ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY	August 22, 1997
GAURI SHANKAR Vs. DELHI DEVELOPMENT AUTHORITY	August 8, 1997
GEETHA S NAIR Vs. DELHI ADMINISTRATION	August 1, 1997
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA	May 20, 1997
GENERAL R C KOCHHAR Vs. UNION OF INDIA	January 21, 1997
GEO MILLER AND COMPANY LIMITED Vs. UNITED BANK OF INDIA	March 25, 1997
GEORGE KUTTY KUNCHERIA Vs. UNION OF INDIA	December 24, 1997
GHANSHYAM DASS KEDIA Vs. N P SINGH SECRETARY GOVERNMENTOF INDIA	April 7, 1997
GHISA Vs. UNION OF INDIA	April 24, 1997
GIRDHARI LAL Vs. KAILASH CHANDER	December 1, 1997
GIRNAR FOOD AND BEVERAGES PRIVATE LIMITED Vs. GODFREY PHILLIPS INDIA LIMITED	October 3, 1997
GIRNAR FOOD AND BEVERAGES PVT. LIMITED Vs. GODFREY PHILLIPS INDIA LTD.	September 3, 1997
GLAXO INDIA LIMITED Vs. EUDORA LABORATORIES PRIVATE LIMITED	October 1, 1997
GLOBETECH ENGINEERS Vs. AJAY BHADHA	March 21, 1997
GODFREY PHILIPS INDIA LIMITED Vs. GIRNAR FOOD AND BEVERAGES PRIVATE LIMITED	June 1, 1997
GODFREY PHILLIPS INDIA LTD Vs. GIRNAR FOOD AND BEVERAGES PVT LTD	June 23, 1997
GOEL ASSOCIATES Vs. DIN COOP GROUP HOUSING SOCIETY LIMITED	October 23, 1997
GOEL ENTERPRISE Vs. UNION OF INDIA	February 14, 1997
GOEL POCKET BOOKS Vs. RAJA POCKET BOOKS	July 29, 1997
GOGO RANI Vs. RAJINDER SINGH	November 17, 1997
GOODWILL INDIA LIMITED Vs. S ISHPAL SINGH	November 20, 1997
GOODWILL INDIA LIMITED Vs. GIAN KUMAR	August 20, 1997
GOODWILL INDIA LIMITED Vs. M G VIJAYA KUMAR	March 18, 1997
GOPICHAND Vs. DELHI DEVELOPMENT AUTHORITY	February 24, 1997
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. BALBIR SINGH	April 29, 1997
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. HOSPITAL EMPLOYEES UNION	April 29, 1997
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. PREET PUBLIC SECONDARY SCHOOL	November 25, 1997
GRAVS CONSULTING ENGINEERS AND MARKETING PRIVATE LIMITED Vs. UNION OF INDIA	May 21, 1997
GRINDLAYS BANK P L C Vs. CENTRE FOR DEV OF INSTRUCTIONAL TECH	February 4, 1997
GUPTA ENTERPRISES Vs. BISHWA MITTER BAJA	February 18, 1997
GURBUX SINGH BRIG Vs. COMMISSIONER OF WEALTH TAX	July 25, 1997
GURINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY	September 29, 1997
GYAN CHANDRA VIDYASAGAR Vs. KRISHNA KUMARI JAIN	November 12, 1997
H B SINGH Vs. GURSHARAN KAUR	April 8, 1997
H C MISRA Vs. UNION OF INDIA	December 19, 1997
H C SHASTRI Vs. DOLPHIN CANPACK PRIVATE LIMITED	July 15, 1997
H C SHASTRI Vs. DOLPHIN CANPACK PRIVATE LIMITED	July 1, 1997
H K BHALLA DECD Vs. UNION OF INDIA	September 24, 1997
H S KHANNA AND CO Vs. MINICIPAL CORPORATION OF DELHI	March 19, 1997
HAJI IKRAM UL HASSAN Vs. MUNICIPAL CORPORATION OF DELHI	October 14, 1997
HAJRA IQBAL MEMON Vs. UNION OF INDIA	February 18, 1997
HAKIM SUED AHMED Vs. UNION OF INDIA	May 16, 1997
HANDLOOM SAREE BHAWAN Vs. LIBERTY STORES	January 27, 1997
HANS RAJ SHIV Vs. NIRMALJIT ARORA	March 26, 1997
HANSPAL SINGH BHINDER Vs. UNIVERSITY OF DELHI	January 30, 1997
HANUMAN DUTT BAJPAI Vs. BUDHA SINGH	July 9, 1997
HAR GOVIND JAGGI Vs. EXECUTIVE ENGINEER DDA	March 6, 1997
HARBHAJAN SINGH Vs. UNION OF INDIA	September 9, 1997
HARDUTT Vs. STATE	February 14, 1997
HARI CHAND Vs. SWRAN LAL	February 4, 1997
HARINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY	July 22, 1997
HARIVANSHLAL RABRA Vs. MADANLAL JOLLY	January 17, 1997
HARKESH Vs. MADAN JHA FINANCIAL CIMMISSIONER	August 29, 1997
HARYANA TELECOM LIMITED Vs. UNION OF INDIA	May 30, 1997
HARYANA WAX MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA	February 24, 1997
HAWKINS COOKERS LIMITED Vs. SONIA KITCHENWARE INDUSTRIES	March 13, 1997
HEMANT KUMAR MANDOVRA DR Vs. UNION OF INDIA	July 10, 1997
HFCL BEZEQ TELECOM LIMITED Vs. UNION OF INDIA	September 19, 1997
HIGH COURT OF BOMBAY Vs. UDAY SINGH	April 9, 1997
HINDUSTAN CONSTRUCTION CO Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	March 6, 1997
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. BHAGAT CONSTRUCTION COMPANY PRIVATE LIMITED	April 23, 1997
HOTEL HANS PRIVATE LIMITED Vs. EMPIRE BUILDERS	May 23, 1997
I A E C INDIA LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	October 24, 1997
I K MEHRA Vs. WAZIR CHAND MEHRA	March 31, 1997
IDPL CO OPERATIVE SOCIETY LIMITED Vs. D L KATYAL	December 10, 1997
IITD CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. SIRTEJ BAHADUR GUPTA	March 21, 1997
IMAMUDDIN Vs. UNION OF INDIA	January 1, 1997
IMPERIAL PROPERTIES PRIVATE LIMITED Vs. AMI CHAND	September 5, 1997
INCOME TAX OFFICER Vs. PRESIDENT ITAT	March 10, 1997
INDEXPOORT Vs. COMMISSIONER OF INCOME TAX	August 14, 1997
INDIAN AIRLINES Vs. LHODY BROTHERS PRIVATE LIMITED	February 13, 1997
INDIAN BANK Vs. MAHMOHAN SINGH SOOD	September 9, 1997
INDIAN BANK Vs. MAHANT ENTERPRISES	November 24, 1997
INDIAN EXPRESS NEWSPAPERS LTD. Vs. UNION OF INDIA (UOI)	July 8, 1997
INDIAN FARMERS AND FERTILIZER COOPERATIVE LIMITED Vs. DUGGAL CONSTRUCTION COMPANY INDIA LIMITED	February 11, 1997
INDIAN MUSIC INDUSTRY IMI Vs. CHARANAJIT GUPTA alias CHANDI	September 4, 1997
INDIAN OIL CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	January 7, 1997
INDIAN TOURISM DEVELOPMENT COOPERATIVE LIMITED Vs. AIRPORT AUTHORITY OF INDIA	September 23, 1997
INDIAN TRIATHLON FEDERATION Vs. INDIAN OLYMPIC ASSOCIATION	May 29, 1997
INDIRA TRANSPORT Vs. RATTAN LAL	May 16, 1997
INDRAJ SINGH Vs. SATDEV SINGH	February 5, 1997
INDU PRASAD Vs. KUMUD LATA	November 25, 1997
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX	November 13, 1997
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. ALLIED INTERNATIONAL PRODUCTS LIMITED	January 13, 1997
INSTALMENT SUPPLY LIMITED Vs. RAM NARAIN SHARMA	July 10, 1997
INTERLINK SERVICES PRIVATE LIMITED Vs. S P BANGERA	January 3, 1997
INTERNATIONAL COMPUTERS CONSULTANTS Vs. HOME COMPUTERS SERVICES P LTD	August 21, 1997
INTERNATIONAL COMPUTERS CONSULTANTS Vs. HOME COMPUTERS SERVICES PRIVATE LIMITED	August 1, 1997
INTERNATIONAL COMPUTERS CONSULTANTS Vs. HOME COMPUTERS SERVICES (P) LTD	August 8, 1997
IQBAK KAUR Vs. GURDEV SINGH	December 16, 1997
IQBAL KRISHAN Vs. MAHARAJ KRISHAN	July 7, 1997
IRSHAD ALI Vs. SHAHABA BEGUM	May 14, 1997
ITC LIMITED Vs. GAGANDEEP SINGH SODHI	May 1, 1997
IVORY TRADERS AND MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA	March 20, 1997
J J FOAMS P LIMITED Vs. COMMISSIONER OF INCOME TAX	April 3, 1997
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 14, 1997
J M KUMAR Vs. SURESH JAIN	October 22, 1997
J N LUTHRA Vs. MAJ GEN RETD S N LUTHRA	September 11, 1997
JAFAR Vs. NAHAR INDUSTRIAL ENTERPRISES LIMITED	August 19, 1997
JAGAN NATH SHARMA Vs. STATE	September 24, 1997
JAGANNATHMEHROTRA Vs. UNION OF INDIA	August 6, 1997
JAGAT TALKIES DISTRIBUTORS Vs. UNION OF INDIA	March 17, 1997
JAGDISH CHANDER Vs. PUNJAB NATIONAL BANK	February 24, 1997
JAGDISH CHANDRA TRIKHA Vs. PUNJAB NATIONAL BANK	October 24, 1997
JAGDISH PRASAD GUPTA Vs. KAMAL KUMAR GUPTA	February 4, 1997
JAGDISHLAL AGGARWAL Vs. BALDEV RAH	August 20, 1997
JAGJEEWAN CO OP HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA	September 4, 1997
JAGPAL SINGH Vs. DELHI TRANSPORT CORPORATION	September 19, 1997
JAGSON PAL PHARMACEUTICALS Vs. JAGSON PAL PARENTERALS PRIVATE LIMITED	February 14, 1997
JAI BHAGWAN Vs. STATE	May 30, 1997
JAI BHAGWAN GUPTA Vs. UNION OF INDIA	November 27, 1997
JAI PRAKASH TYAGI Vs. DELHI DEVELOPMENT AUTHORITY	September 4, 1997
JAI PRAKESH Vs. DELHI DEVELOPMENT AUTHORITY	May 30, 1997
JAI RAM DAS Vs. GHANISHAM DASS	September 8, 1997
JAI SINGH Vs. UNION OF INDIA	September 19, 1997
JAIN AND CO Vs. DELHI DEVELOPMENT AUTHORITY	July 7, 1997
JAININDER JAIN Vs. REGISTRAR OF TRADE MARKS	May 1, 1997
JAIPAL SINGH Vs. CHAIRMAN D T C	February 28, 1997
JAIPAL SINGH Vs. VIJAY KUMAR	July 22, 1997
JANKI DEVI MAHAVIDYALAYA Vs. UNION OF INDIA	February 17, 1997
JATHEDAR RACHPAL SINGH Vs. KIRPAL CHAND	February 18, 1997
JAY INDUSTRIES Vs. DEEPAK SHAH	January 1, 1997
JHABAR SINGH Vs. STATE	November 7, 1997
JINDAL INDIA LIMITED Vs. COLD ROLLINGS INDIA PRIVATE LIMITED	October 1, 1997
JINDAL INDIA LIMITED Vs. JINDAL PIPE HOUSE	March 8, 1997
JOGINDER SINGH Vs. ROMA ARJANI	May 20, 1997
K C CHIBBER Vs. DELHI DEVELOPMENT AUTHORITY	August 8, 1997
K C SHARMA Vs. D E S U	February 1, 1997
K C V AIRWAYS LIMITED Vs. WG CDR R K BLAGGANA	May 2, 1997
K K DHAWAN Vs. PROMILA SURI	July 25, 1997
K LALCHANDANI Vs. MEENU LALCHANDANI	September 1, 1997
K LALCHANDANI Vs. MEENU LALCHANDANI	September 3, 1997
K R ANAND Vs. DELHI DEVELOPMENT AUTHORITY	March 17, 1997
K S BHARDWAJ Vs. STATE	January 22, 1997
K S JAWATKAR Vs. RAM NATH KURRADECD	November 27, 1997
K S MANKOTIA Vs. UNION OF INDIA	March 1, 1997
K SUNIL Vs. KISHAN LAL MATTA	February 13, 1997
K.C. CHHIBBER Vs. DELHI DEVELOPMENT AUTHORITY	December 25, 1997
KAILASH CHAND GUPTA Vs. STATE	May 28, 1997
KAILASH SUNEJA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT	December 17, 1997
KAMAL SINGH Vs. STATE	May 9, 1997
KAMLA DEVI Vs. ONKAR NATH	May 29, 1997
KAMLA DEVI Vs. PRABHAT CHAND	February 4, 1997
KAMLAPATI DUBEY Vs. UNION OF INDIA	March 13, 1997
KANTI SINGH Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED	October 11, 1997
KANWAL JEET ARORA Vs. STATE OF DELHI	September 29, 1997
KANWAL SAWHNEY Vs. NEW DELHI MUNICIPAL COMMITTEE	September 1, 1997
KANWAR PRATAP SINGH Vs. SURAT SINGH	April 11, 1997
KAPIL BHATIA Vs. DELHI EXPRESS TRAVELS PRIVATE LIMITED	August 1, 1997
KAPILA UPPAL Vs. KISHAN DUTT	February 28, 1997
KARAMBIR Vs. STATE	July 25, 1997
KARTAR SINGH Vs. SUBE SINGH	August 1, 1997
KARTAR SINGH AND SONS PRIVATE LIMITED Vs. AUTO TENSION LIMITED	April 4, 1997
KASTURILAL JAIN Vs. INDER ORAKASH JAIN	September 24, 1997
KASTURILAL JAIN Vs. INDER PRAKASH JAIN	September 9, 1997
KATHURIA BROS Vs. AMBA PRASAD SHARMA	January 17, 1997
KAVITA TARA Vs. KARAM KAUR	May 15, 1997
KAYMES CO OP GOPUP HOUSING SOCIETY LIMITED Vs. M M GUPTA	February 21, 1997
KCV AIRWAYS LIMITED Vs. EG CDR R K BLAGGANA	May 25, 1997
KEDAR NATH GUPTA Vs. J K ORGANISATION	November 6, 1997
KENDRIYA VIDALAYA SANGATHAN STAFF ASSOCIATION Vs. KENDRIYA VIDALAYA SANGATHAN	February 28, 1997
KEWAL KISHAN Vs. KHAZAN SINGH	July 25, 1997
KEWAL KRISHAN KUMAR TRADING AS KUMAR DAL MILLS Vs. PURITY FOODS A DIVISION OF GAUTAM MARKETING	January 10, 1997
KHARAITI LAL AND SONS Vs. HARI SINGH	July 8, 1997
KHEM CHAND Vs. UNION OF INDIA	August 1, 1997
KHEMKA AND COMPANY AGENCIES PRIVATE LIMITED Vs. SANTOSH SURANA	November 21, 1997
KHURSHEED JAHAN Vs. DELHI DEVELOPMENT AUTHORITY	April 11, 1997
KING FEATURES SYNDICATE INC Vs. SUNIL AGNIHOTRI	April 11, 1997
KIRAN KAPOOR Vs. ASHOK KUMAR SHARMA	January 1, 1997
KIRI ASSOCIATES PRIVATE LIMITED Vs. CAPARO MARUTI LIMITED	January 28, 1997
KIRPAL SINGH KHURANA Vs. UNION OF INDIA	September 2, 1997
KISHAN CHAND Vs. DELHI DEVELOPMENT AUTHORITY	February 3, 1997
KISHORI Vs. STATE GOVERNMENT OF N C T OF DELHI	October 24, 1997
KISHORI LAL KRISHAN KUMAR Vs. HANS RAJ FIALOK	August 26, 1997
KLAUS MITTELBACHERT DECD Vs. EAST INDIA HOTELS LIMITED	January 3, 1997
KOBAGI SAPPERS PRIVATE LIMITED Vs. SUDHIR KUMAR VARSHNEY	September 17, 1997
KONG BUN THOEURN Vs. UNION OF INDIA	April 23, 1997
KRIMPEX SYNTHETICS LIMITED Vs. UNION OF INDIA	April 11, 1997
KRISHAN KUMAR Vs. G C JAIN ASSTT COMMISSIONER SLUMS	January 8, 1997
KRISHAN LAL MALHOTRA Vs. GOVT OF NCT DELHI	July 1, 1997
KRISHAN MURARI GUPTA Vs. HEMANT KUMAR SETHI	November 6, 1997
KRISHAN PAL SINGH TOMAR Vs. DELHI DEVELOPMENT AUTHORITY	May 10, 1997
KRISHNA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	July 16, 1997
L K ADVANI Vs. CENTRAL BUREAU OF INVESTIGATION	April 1, 1997
L K ADVANI Vs. CENTRAL BUREAU OF INVESTIGATION	April 8, 1997
L NIZAMUDDIN Vs. UNION OF INDIA	December 19, 1997
LACHHMI DEVI Vs. RUKMANI DEVI	February 18, 1997
LAL CHAND Vs. LT GOVERNOR OF DELHI	April 2, 1997
LAL SINGH ALIAS LAL CHAND Vs. STATE	July 24, 1997
LALIT MOHAN Vs. UNION OF INDIA	July 11, 1997
LARSEN AND TUBRO LIMITED Vs. COMMERCIAL ELECTRIC WORKS	February 4, 1997
LATA MALHOTRA Vs. DHAN SHOB RAJ	January 13, 1997
LAVINA YORKS Vs. TERENCE BASIL YORKE	April 25, 1997
LAWRENCE ROAD MODERN EDUCATION SOCIETY REGD Vs. CECIL NARONHA	October 23, 1997
LG ELECTRONICS INC Vs. ONIDA SAVAK LIMITED	October 3, 1997
LI GALINA Vs. UNION OF INDIA	October 23, 1997
LIBERTY SALES SERVICES Vs. JAKKI MULL AND SONS	February 25, 1997
LIK SEWAK CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA	December 1, 1997
LINK ENGINEERS PRIVATE LIMITED Vs. N S NIZZER	July 25, 1997
LINK ENGINEERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	July 25, 1997
LLOYD INSULATIONS INDIA LIMITED Vs. CEMENT CORPORATION OF INDIA	February 5, 1997
LT COL B R MALHOTRA Vs. UNION OF INDIA	November 12, 1997
LT COL B S AHLUWALIA Vs. UNION OF INDIA	March 4, 1997
LT COL GAJ SINGH YADAV Vs. SATISH CHANDER YADAV	October 1, 1997
LT COL KUL PARKASH TEJPAL Vs. S P BHANDARI	February 3, 1997
LUCKY EXPORTS Vs. ACCESS MARITIME CORPORATIOM	November 4, 1997
LUMAX INDUSTRIES LIMITED Vs. DESU	January 31, 1997
M C SHARMA Vs. UNION OF INDIA	March 1, 1997
M G F INDIA LIMITED Vs. SATISH GROVER	November 12, 1997
M G F INDIA LIMITED Vs. JASBEER SINGH	July 25, 1997
M G F INDIA LIMITED Vs. BOC PROPERITIES LIMITED	August 1, 1997
M G F INDIA LIMITED Vs. ASHOK BHATIA DR	August 20, 1997
M K MONGHA Vs. TRIBHUVAN NATH PURI	March 17, 1997
M L ANAND Vs. NORMAC	January 29, 1997
M L MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY	August 4, 1997
M L SHARMA AND CO Vs. EXECUTIVE ENGINEER IAAI C III NEW INTERNATIONAL TERMINAL BLDG	January 30, 1997
M L SHARMA NEW DELHI Vs. STATE TRADING CORPORATION OF INDIA	August 4, 1997
M M SURI AND ASSOCIATES PRIVATE LIMITED Vs. ESI CORPN	January 1, 1997
M M T C LIMITED Vs. TRIMURTEE FERTILIZERS LIMITED	December 12, 1997
M P JAIN Vs. BENNETT COLEMAN AND COMPANY LIMITED	May 1, 1997
M P SINGH Vs. UNION OF INDIA	September 5, 1997
M R GOYAL Vs. USHA INTERNATIONAL LIMITED	August 27, 1997
M RAMULU Vs. UNION OF INDIA	January 17, 1997
M/S. REVLON INC. AND OTHERS Vs. M/S. SARITA MANUFACTURING CO.	May 9, 1997
MACDOWELL AND COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	August 22, 1997
MADAN LAL Vs. STATE DELHI ADMN	July 14, 1997
MADAN LAL ARORA Vs. SONI UDYOG	August 20, 1997
MADAN LAL JAIN Vs. SAROJ SARPAL	November 24, 1997
MADAN LAL JAIN Vs. BABU DI FANCY HATTI	May 1, 1997
MADAN MOHAN SETHI Vs. NIRMAL SHYAM KUMAR SETHI	June 11, 1997
MADHU JAIN Vs. SAROJINI DEVI SHARMA	August 1, 1997
MADHUMATI KAUR Vs. HARISH CHANDER KHANNA	January 27, 1997
MADHURESH Vs. CENTRAL BUREAU OF INVESTIGATION	March 4, 1997
MADJAV LEASING FINANCE PRIVATE LIMITED Vs. EROSE EDUCATIONAL INFOTECH PRIVATE LIMITED	August 20, 1997
MAEKAWA BEARING MANUFACTURING COMPANY LIMITED Vs. ONKAR BEARING INDUSTRIES	November 19, 1997
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. ROYAL ENTERPRISES	November 19, 1997
MAHAVIR PRASAD JAIN Vs. GANGA SINGH	December 1, 1997
MAHAVIR PRASAD JAIN Vs. GANGA SINGH	December 8, 1997
MAHENDER SINGH YADAV Vs. CENTRAL BUREAU OF INVESTIGATION	December 18, 1997
MAHINDER SINGH HADA Vs. UNION OF INDIA	July 11, 1997
MAJ NARENDRA KUMAR Vs. GOVT OF NCT OF DELHI	March 20, 1997
MALI DEVI Vs. SUKHBIR SINGH	January 17, 1997
MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. G C JAIN	May 22, 1997
MANGAL SAIN Vs. UNION OF INDIA	August 4, 1997
MANGAT RAM Vs. DELHI DEVELOPMENT AUTHORITY	December 10, 1997
MANI RAM Vs. UNION OF INDIA	July 31, 1997
MANJU SAHU Vs. INDIAN OIL CORP LIMITED	December 17, 1997
MANMOHAN RAJ BINDRA Vs. BALRAJ BINDRA	September 1, 1997
MANMOHAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 12, 1997
MANOHAR SINGH Vs. RAM CHANDER	July 30, 1997
MANOJ KUMAR Vs. JAMIA MILLIA UNIVERSITY	December 18, 1997
MANSINGH GUPTA AND CO Vs. ASHOK KUMAR JAIN	May 1, 1997
MANSINGH GUPTA AND CO Vs. ASHOK KUMAR JAIN	March 1, 1997
MARUTI UDYOG LIMITED Vs. UNION OF INDIA	May 30, 1997
MARUTI UDYOG LIMITED Vs. UNION OF INDIA	October 28, 1997
MAST RAM Vs. SURESH KUMAR	May 7, 1997
MATLOOB Vs. STATE DELHI ADMINISTRATION	April 23, 1997
MAURICE Vs. SHAMBHU DAYAL	January 27, 1997
MAYUR SYNTEX LTD Vs. PUNJAB AND SIND BANK	May 28, 1997
METROPOL INDIA PRIVATE LIMITED Vs. PRAVEEN INDUSTRIES INDIA REGD	August 29, 1997
MFG INDIA LIMITED Vs. LAKSHMI CHAND CHOPRA	July 21, 1997
MODERN METAL WORKS Vs. CEGAT	April 3, 1997
MOHAL CHAND BHARDWAJ Vs. UNION OF INDIA	July 17, 1997
MOHAMAD AFZAL YAR KHAN Vs. A K SRIVASTAVA JOINT SECRETARY GOVERNMENT OF INDIA	August 28, 1997
MOHAMMAD SULTAN Vs. ANWAR ANEES	May 8, 1997
MOHAN CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	May 21, 1997
MOHAN EXPORTS I PRIVATE LIMITED Vs. M M SEHGAL	January 8, 1997
MOHAN OIL AND SOAP MILLS Vs. ASSISTANT REGISTRAR OF TRADE MARKS	March 25, 1997
MOHAN SEN Vs. UNION OF INDIA (UOI)	November 12, 1997
MOHINDER SINGH Vs. KARTAR LAL	March 17, 1997
MOHINDER SINGH Vs. STATE	January 9, 1997
MOHINI RAUTELA Vs. MUNICIPAL CORPORATION OF DELHI	May 15, 1997
MOTOR AND GENERAL FINANCE LIMITED Vs. T J JOSEPH	May 1, 1997
MOTOR AND GENERAL FINANCE LIMITED Vs. P M MOHAMMED	July 15, 1997
MOTOR AND GENERAL FINANCE LIMITED Vs. P M ABDUL REHIMAN	December 1, 1997
MUKHTIAR Vs. GUGUN	June 21, 1997
MULE SINGH Vs. UNION OF INDIA	December 1, 1997
MUNI LAL Vs. MUNICIPAL CORPORATION OF DELHI	August 21, 1997
MUNICIPAL CORPORATION OF DELHI Vs. A C MAJUMDAR	September 9, 1997
MUNICIPAL CORPORATION OF DELHI Vs. S N PANDIT	September 9, 1997
MUNICIPAL CORPORATION OF DELHI Vs. S P JINDAL	September 24, 1997
MUNICIPAL CORPORATION OF DELHI Vs. O P DWIVEDI	September 22, 1997
MUNICIPAL CORPORATION OF DELHI Vs. ADWAYS	August 12, 1997
MUNICIPAL CORPORATION OF DELHI Vs. A P ATTRI	December 2, 1997
MUNICIPAL CORPORATION OF DELHI Vs. CYCLE EQUIPMENT PRIVATE LIMITED	November 1, 1997
MUNICIPAL CORPORATION OF DELHI Vs. Y P SETHI	November 19, 1997
MUNICIPAL CORPORATION OF DELHI Vs. INDER RAJ SETHI	November 24, 1997
MUNICIPAL CORPORATION OF DELHI Vs. D C DUA	November 26, 1997
MUNICIPAL CORPORATION OF DELHI Vs. PREM NATH CHADHA	November 26, 1997
MUNICIPAL CORPORATION OF DELHI Vs. ISHWAR OBEROL	November 25, 1997
MUNICIPAL CORPORATION OF DELHI Vs. CYCLE EQUIPMENT PRIVATE LIMITED	November 12, 1997
MUNICIPAL CORPORATION OF DELHI Vs. S SURINDER PAL SINGH	November 11, 1997
MUNICIPAL CORPORATION OF DELHI Vs. H P MITTAL	November 13, 1997
MUNICIPAL CORPORATION OF DELHI Vs. S P TALWAR	November 5, 1997
MUNICIPAL CORPORATION OF DELHI Vs. RAVISH CHANDRA RASTOGI	May 29, 1997
MUNICIPAL CORPORATION OF DELHI Vs. PIONEER PUBLICITY CORPN	January 1, 1997
MUNICIPAL CORPORATION OF DELHI Vs. ARVIND KUMAR GUPTA BHAGWATI DEVI SH R P ANAND	January 28, 1997
MUNICIPAL CORPORATION OF DELHI Vs. TARA BALMIKI	February 3, 1997
MUNICIPAL CORPORATION OF DELHI Vs. SUB JUDGE	February 20, 1997
MUNNA LAL Vs. STATE	May 1, 1997
MUNSHI LAL Vs. CHAIRMAN DELHI MILK SCHEME	January 7, 1997
MURARI LAL GUPTA Vs. DELHI ADMINISTRATION	May 27, 1997
MURLI DHAR DUA Vs. SHASHI MOHAN	July 22, 1997
MURUGAPPA TRADING COMPANY Vs. UNION OF INDIA	May 13, 1997
N K DALIP SINGH Vs. UNION OF INDIA	December 1, 1997
N K VERMA Vs. BATLIBOI AND COMPANY LIMITED	May 1, 1997
NAIB SUBEDAR NIRANJAN SINGH Vs. UNION OF INDIA	August 7, 1997
NAIK TAK CHAND EX Vs. UNION OF INDIA	August 5, 1997
NALINI DUTTA Vs. NAGINDER SHARMA	December 18, 1997
NAND KISHORE ARORA Vs. ADARSH KUMAR JAIN	January 3, 1997
NANDA Vs. UNION OF INDIA	September 19, 1997
NANDITA JUNEJA Vs. NEELAM MALIK	August 7, 1997
NARAIN DUTT Vs. JAWAHARLAL NEHRU UNIVERSITY	October 1, 1997
NARAIN SAHAI AGGARWAL Vs. SANTOSH RANI	July 21, 1997
NARAIN SINGH Vs. STATE	January 10, 1997
NARENDER ANAND Vs. MARUTI UDYOG LIMITED	November 5, 1997
NARENDER SINGH Vs. UNIVERSITY OF DELHI	January 19, 1997
NARINDER LAL MADAN Vs. UNION OF INDIA	July 9, 1997
NARINDER SINGH Vs. JAGMOHAN SINGH	April 8, 1997
NASEEM Vs. CHAMAN ARA BEGUM	September 15, 1997
NASEEM AHMED Vs. JAIMIA MILLIA ISLAMIA	December 19, 1997
NASEEM ISHAQUE Vs. INDIA TRADE PROMOTION ORGANISATION	November 1, 1997
NATASHA SHUKLA MINOR Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION	November 1, 1997
NATH BROS EXIM INTERNATIONAL LIMITED Vs. UNION OF INDIA	April 9, 1997
NATH BROS EXIM INTERNATIONAL LIMITED Vs. COMMISSIONER OF INCOME TAX	February 6, 1997
NATIONAL ALL INDUSTRIES CORPORATION LTD Vs. MIS MOIN SUGAR FACTORY & ORS	December 25, 1997
NATIONAL BUILDING CONSTEUCTION CORPORATION LIMITED Vs. IRCON INTERNATIONAL LIMITED	August 1, 1997
NATIONAL CAPITAL TERRITORY OF DELHI Vs. BHUPINDER SINGH CHAUDHRY	April 28, 1997
NATIONAL INSURANCE COMPANY LIMITED Vs. SWARAN SINGH	July 30, 1997
NATIONAL RESEARCH DEV CORPN Vs. SILICON CERAMICS LIMITED	May 30, 1997
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. SYNTHITE INDUSTRIAL CHEMICALS PRIVATE LIMITED	November 13, 1997
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. TENMAND ENGINEERS	November 6, 1997
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. VIVEK ELECTRODES INDIA	September 1, 1997
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. ANIL KUMAR MARWAHA	May 23, 1997
NATIONAL SMALL SCALE INDUSTRIES CORPORATION Vs. V K AGNIHOTRI	March 21, 1997
NATIONAL TEXTILE CORPORATION Vs. KAMLA SHARMA	February 13, 1997
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SINGER COMPANY LIMITED	January 31, 1997
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SPECTRUM POWER GENERATION COMPANY LIMITED	November 5, 1997
NAV BHARAT CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	February 28, 1997
NAVNEET SINGH Vs. STATE	March 20, 1997
NEELAM SALUJA Vs. DELHI DEVELOPMENT AUTHORITY	April 9, 1997
NEPC AGRO FIELDS Vs. UNION OF INDIA	August 12, 1997
NEW BANK OF INDIA Vs. PUSHPA AHUJA	January 20, 1997
NEW DELHI MUNICIPAL CORPORATION Vs. ROHTAS INDUSTRIES LIMITED	March 20, 1997
NEW INDIA CHEMICALS Vs. GODREJ SOAPS LIMITED	July 25, 1997
NEW MULTAN TIMBER STORE Vs. RATTAN CHNAD SOOD DECD	September 9, 1997
NEW STATEMAN PRESS Vs. H M T LIMITED	January 30, 1997
NISHA TYAGI Vs. SEEMA MODEL SCHOOL	February 1, 1997
NONIT RAM RAJPUT AND SONS Vs. DELHI DEVELOPMENT AUTHORITY	January 21, 1997
NSM AHMED JAMALIA BEVI Vs. DN SHAH	July 30, 1997
OFFICE EQUIPMENT Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORP OF U PRIVATE LIMITED	March 26, 1997
OM PARAKASH SAHNI Vs. ISHAR DEVI	January 21, 1997
OM PARKASH Vs. MUNICIPAL CORPORATION OF DELHI	January 1, 1997
OM PRAKASH Vs. BRIJ BHUSHAN	January 1, 1997
OM PRAKASH Vs. STATE	February 12, 1997
OM PRAKASH Vs. PUNJAB NATIONAL BANK	April 1, 1997
OM PRAKASH Vs. DEV RAJ KOHLI	May 26, 1997
OMAROVA KHAZINET Vs. GOVT OF N C T OF DELHI	November 19, 1997
OQMAA IMPEX PRIVATE LIMITED Vs. NISSAI ASB PRIVATE LIMITED	February 4, 1997
ORIENTAL BANK OF COMMERCE Vs. MOHAN GUPTA	December 11, 1997
ORIENTAL CHEMICAL INDUSTRIES Vs. INCOME TAX SETTLEMENT COMMISSION	September 16, 1997
ORISSA COOP INSURANCE SOCIETY LIMITED Vs. SANTOSH GUPTA	July 28, 1997
OWNERS OF SHAMLAT PATTI MIRZA Vs. UNION OF INDIA	August 6, 1997
P A NAIK NUR ASSTT V V KHEDKAR A NON COMMISSIONED OFFICER Vs. CHIEF OF ARMY STAFF	April 4, 1997
P AND S INDIA CORPN Vs. PREMIER TOOLS	August 1, 1997
P AND S INDIA CORPORATION Vs. PREMIER TOOLS	November 28, 1997
P C SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY	April 1, 1997
P C SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY	April 10, 1997
P D YADAV Vs. UNION OF INDIA	March 4, 1997
P K BHANDARI Vs. HONERABLE SPEAKER LOK SABHA	May 1, 1997
P K KUKREJA Vs. DELHI DEVELOPMENT AUTHORITY	February 28, 1997
P PATNI Vs. UNION OF INDIA	January 1, 1997
P S SRINIVASAN Vs. UNION OF INDIA	September 22, 1997
P S TOMAR Vs. MUNICIPAL CORPORATION OF DELHI	February 7, 1997
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION	January 3, 1997
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION	January 1, 1997
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION	September 12, 1997
P V NARASIMHARAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION	May 19, 1997
P. & S. (INDIA) CORPN. Vs. PREMIER TOOLS	December 25, 1997
PAMELA KUMAR Vs. ARUN MOHAN	August 22, 1997
PANNA LAL Vs. SATISH KUMAR	April 11, 1997
PARDUMAN SINGH Vs. Y D SHARMA	December 5, 1997
PARMANAND JHA Vs. SANATAN DHARAM SABHA	August 1, 1997
PARMANAND KATARA Vs. UNION OF INDIA	September 10, 1997
PARVESH KUMAR GULATI Vs. DARSHAN SINGH GULATI	October 17, 1997
PARVESH KUMAR SAHNI Vs. MANJUSHREE PRODUCTION	August 8, 1997
PASUPATI ACRYLON LIMITED Vs. ASSAM SYNTEX LIMITED	November 1, 1997
PATEL NAGAR GENERAL STORES Vs. HINDUSTAN PETROLEUM	February 4, 1997
PAUL ALUMINIUM MANUFACTURING CO Vs. M C D DESU	February 7, 1997
PAYAL JAIN Vs. CENTRAL BIARD OF SECONDARY EDUCATION	August 27, 1997
PEOPLE CO OPERATIVE AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA	November 24, 1997
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA AND OTHERS	September 5, 1997
PEOPLES UNION FOR CIVIL LIBERTIES DELHI Vs. CENTRAL BUREAU OF INVESTIGATION	April 10, 1997
PHOOL KUMAR Vs. STATE DELHI ADMINISTRATION	May 13, 1997
PHOOL MOHD Vs. STATE	July 17, 1997
PIYARE LAL BHASIN Vs. CHAMAN LAL BHASIN	December 15, 1997
POLO SINGH AND CO Vs. DELHI DEVELOPMENT AUTHORITY	May 30, 1997
POMINDER KUMAR CHHABRA Vs. ASHA DEVI	September 1, 1997
POOJA KHANDELWAL Vs. UNIVERSITY OF DELHI	November 12, 1997
PRABHA MISRA Vs. CONSORTIUM FINANCE AND LEASING LIMITED	February 1, 1997
PRABHA PATEL Vs. SATINDER SINGH	November 19, 1997
PRABHU Vs. K M SHARMA	February 18, 1997
PRADEEP KUMAR Vs. STATE	July 30, 1997
PRAHLAD RAI MURARI LAL Vs. FOOD CORPORATION OF INDIA	March 12, 1997
PRAKASH CHAND LUNIA Vs. UNION OF INDIA	May 1, 1997
PRAKASH KAUR Vs. K G RINGSHIA	December 16, 1997
PRAMOD KUMAR JAIN Vs. GIRDHARI LAL BATRA	July 31, 1997
PREETAM SINGH Vs. STATE	December 3, 1997
PREM CHAND GUPTA Vs. MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI	July 15, 1997
PREM CHAND RAMESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY	February 25, 1997
PREM CHAND SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY	January 9, 1997
PREM DASS KALRA Vs. SUSHIL KUMAR	December 31, 1997
PRIME INDUSTRIES Vs. RAFEEQ AHMED	April 7, 1997
PRITAM SINGH NAJOGA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	March 6, 1997
PT PARMANAND KATARA ADVOCATE Vs. UNION OF INDIA	September 1, 1997
PUJA LAL Vs. UNIVERSITY OF DELHI	March 5, 1997
PUNJAB AND SIND BANK Vs. JOGINDER PAL MINOCHA	April 29, 1997
PUNJAB AND SIND BANK Vs. GURU NANAK AUTO SUPPLIES INDIA	September 3, 1997
PUNJAB AND SIND BANK Vs. HIRA POULTRY FARM	September 10, 1997
PUNJAB AND SIND BANK Vs. DEEPAK CHAUDHARY	November 24, 1997
PUNJAB NATIONAL BANK Vs. KUSUM SAXENA	December 10, 1997
PUNJAB NATIONAL BANK NEW BANK OF INDIA Vs. RAVI METAL INDUSTRIES	September 9, 1997
PURAN MAL Vs. LAJWANTI AGGARWAL	December 10, 1997
PURAN MASSI Vs. STATE	January 10, 1997
PURI AND CO Vs. DELHI DEVELOPMENT AUTHORITY	January 20, 1997
PURI AND CO Vs. DELHI DEVELOPMENT AUTHORITY	March 20, 1997
PURI AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	July 24, 1997
PURI CONSTRUCTION PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH	July 30, 1997
PURI INTERNATIONAL PRIVATE LIMITED Vs. NATIONAL BUILDING CONSTRUCTION COMPANY LIMITED	March 31, 1997
PUSHPA DEVI Vs. STATE	September 25, 1997
PUSHPA GUPTA Vs. CHAIRMAN AND MANAGING DIRECTOR ENGINEERS INDIA LIMITED	January 1, 1997
PUSHPA GUPTA Vs. CHAIRMAN & MANAGING DIRECTOR, ENGINEERS INDIA LTD.	December 25, 1997
PUSHPA WADHAWAN Vs. EXPORTS INDIA	September 3, 1997
R AND D ENTERPRISES EXPORTS Vs. AIR FRANCE	September 9, 1997
R B CHY RUCHI RAM KHATTAR Vs. DILHI DEVELOPMENT AUTHORITY	January 7, 1997
R C GARG AND SONS CAPITAL SERVICES LIMITED Vs. NSEI LIMITED	September 22, 1997
R C JUNEJA Vs. PREM DASS BAJAJ	December 1, 1997
R K SHARMA Vs. PRAVEEN GUPTA	December 1, 1997
R K VARSHNEY Vs. FINANCIAL COMMISSIONER	April 30, 1997
R L JAIN Vs. K GUHA	January 1, 1997
R N SACHDEVA Vs. RAM LAL MAHAJAN CHARITABLE TRUST	March 25, 1997
R P BAJPAI Vs. GOVT OF NCT OF DELHI	March 20, 1997
R S ARYA Vs. T R DEWAN	May 9, 1997
RADHEY SHAM SHARMA Vs. LT GOVERNOR	April 23, 1997
RADHY SHYAM Vs. JAIBIR SINGH	January 1, 1997
RAES KHAN Vs. SIRI CHAND	May 30, 1997
RAGHUBIR AGGARWAL Vs. JAGDISH PRASAD GARG	February 1, 1997
RAGHUNATH CHAND ANAND Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	March 3, 1997
RAGHUVAR INDIA LIMITED Vs. UNION OF INDIA	May 30, 1997
RAHEES AHMED Vs. STATE DELHI ADMINISTRATION	September 23, 1997
RAHUL SHUKLA Vs. UNION OF INDIA	November 17, 1997
RAIZADA BROS PRIVATE LIMITED Vs. LT GOVERNOR	April 8, 1997
RAJ KHURANA Vs. BHAGWAN DASS	October 21, 1997
RAJ KISHAN DASS Vs. KUSUM SANGHI	April 2, 1997
RAJ KISHORE Vs. RAM KISHORE	November 1, 1997
RAJ KUMAR Vs. UNION OF INDIA	September 8, 1997
RAJ KUMAR Vs. STATE	May 30, 1997
RAJ KUMAR BANSAL Vs. DINA NATH SHARMA	May 29, 1997
RAJ KUMAR KAPUR Vs. KRISHAN KUMAR KAPUR	November 19, 1997
RAJ KUMAR SHARMA (A S I ) Vs. UNION OF INDIA	January 27, 1997
RAJ KUMARI KAPOOR Vs. C K DASS	May 29, 1997
RAJ MANI Vs. STATE	April 11, 1997
RAJ R PAPER MERCHANT Vs. COMMISSIONER OF INCOME TAX	July 24, 1997
RAJ RANI JHAMB Vs. DELHI DEVELOPMENT AUTHORITY	May 12, 1997
RAJA Vs. STATE	February 3, 1997
RAJDHANI CHIT FUND PRIVATE LIMITED Vs. MUKESH MAHESHWARI	May 20, 1997
RAJENDER SINGH Vs. P K SUKUMARAN NAIR	March 10, 1997
RAJESH Vs. STATE	February 28, 1997
RAJESH ARORA Vs. COLLECTOR OF CUSTOMS	December 19, 1997
RAJESH GUPTA Vs. AJIT PRASAD JAIN	March 10, 1997
RAJESH KUMARI Vs. PREM CHAND JAIN	April 22, 1997
RAJINDER KAUR Vs. UTTAM KAUR PURI	May 5, 1997
RAJINDER KUMAR ALIAS TITOO Vs. STATE DELHI ADMINISTRATION	July 10, 1997
RAJINDER SINGH Vs. A P PRABHAKARAN	March 10, 1997
RAJIV AGGARWAL Vs. OM PRAKASH SONI	May 7, 1997
RAJNI RANI GUPTA Vs. SUDHIR SHEKHAR GUPTA	February 5, 1997
RAJPAL GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	April 28, 1997
RAKESH Vs. STATE	January 21, 1997
RAKESH DHINGRA Vs. NATIONAL SCHEDULED CASTES AND SCHEDULED TRIBES FINANCE AND DEVELOPMENT CORPORATION	April 1, 1997
RAKHI SHARMA Vs. LT GOVERNOR	July 31, 1997
RAM CHAND VERMA Vs. DELHI DEVELOPMENT AUTHORITY	April 28, 1997
RAM CHANDER GOYAL Vs. MOHAMMAD UMAR	February 2, 1997
RAM KISHAN SHARMA Vs. BHAGWAN SHARMA	February 17, 1997
RAM KISHORE SINGHAL Vs. STATE OF DELHI	February 4, 1997
RAM KUMAR Vs. UNION OF INDIA	February 4, 1997
RAM PAL Vs. LILA RAM AND SONS	January 6, 1997
RAM PAL Vs. DELHI TRANSPORT CORPORATION	August 20, 1997
RAMA VISION LIMITED Vs. BABBAR VISION INDIA PRIVATE LIMITED	April 1, 1997
RAMA VISION LTD Vs. BABBAR VISION INDIA PVT LTD	December 25, 1997
RAMESH CHANDER Vs. STATE	July 24, 1997
RAMESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	February 25, 1997
RAMESH KUMAR Vs. UNION OF INDIA	March 1, 1997
RAMESHWAR GOSWAMI Vs. KULDEEP KUMAR MATHUR	July 17, 1997
RAMSONS SOUTHEND Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED	November 1, 1997
RANBAXY LABORATORIES LIMITED Vs. M S SHOES EAST I LIMITED	March 13, 1997
RANBIR SINGH Vs. ATTAR SINGH	January 1, 1997
RANJAN ALIAS RAJ KISHORE Vs. STATE	March 13, 1997
RANJANA SAXENA Vs. PRABHASH SAXENA	July 9, 1997
RANJIT SINGH Vs. STATE	October 3, 1997
RANJIT SINGH RANA Vs. UNION OF INDIA	April 9, 1997
RASHMI NAQRATH Vs. SARVA PRIYA COOP HOUSE BUILDING SOCIETY LIMITED	April 1, 1997
RASHTARIYA PRINTING PRESS Vs. GIAN CHAND	August 28, 1997
RAVI KANT Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION	January 27, 1997
RAVI SOMANI Vs. DELHI DEVELOPMENT AUTHORITY	February 21, 1997
RAVI SOOD Vs. VIR BALA SHARMA	November 26, 1997
RAVISH CHANDRA RASTOGI Vs. MUNICIPAL CORPORATION OF DELHI	May 29, 1997
RAWEL SINGH Vs. STATE	January 10, 1997
RECRUIT BABU RAM EX Vs. UNION OF INDIA	July 8, 1997
RELIABLE INTERNATIONAL Vs. ASHOK DANG	September 30, 1997
RELIANCE INDUSTRIES LIMITED Vs. ADARSH PACKERS PRIVATE LIMITED	December 1, 1997
RELIANCE INDUSTRIES LTD Vs. ADARSH PACKERS P LTD	December 12, 1997
RENU Vs. UNION OF INDIA	December 1, 1997
REVLON INC Vs. SARITA MANUFACTURING COMPANY	May 1, 1997
REX POTICAL CO Vs. KANWAL INDUSTRIES CORPORATION	January 10, 1997
RICHARD THOMAS WRIGLEY Vs. CUSTOMS	March 20, 1997
RISHI ECONOMICS AND HOUSING PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	October 27, 1997
RISHI PAL GUPTA Vs. S J KNITTING AND FINISHING MILLS PRIVATE LIMITED	December 2, 1997
RISK CAPITAL AND TECH FIN CORPN LIMITED Vs. HARNATH SINGH BAPNA	January 14, 1997
RITA GUPTA Vs. UNION OF INDIA	January 1, 1997
RITA KHURANA Vs. KAMLA DEVI	December 19, 1997
RITESH KUMAR Vs. INSPECTOR BAL KISHAN SHO	July 30, 1997
ROHINI EDUCATION SOCIETY REGD Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION	May 13, 1997
ROHITASHWA KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	July 25, 1997
ROHTAK TEXTILES MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 3, 1997
ROLLATAINERS LIMITED Vs. UNION OF INDIA	September 26, 1997
ROMIL JAIN Vs. INDIAN INSTITUTE OF TECHNOLOGY	January 1, 1997
ROSE MARRY Vs. UNION OF INDIA	July 7, 1997
ROSHAN LAL MEHTA Vs. NAND SINGH DECD	November 13, 1997
RUPA SETHI Vs. SANJAY YADAV SETHI	January 29, 1997
S B ENTERPRISES Vs. RMB ASSOCIATES LIMITED	May 30, 1997
S B L LIMITED Vs. HIMALAYA DRUG COMPANY	July 15, 1997
S B MATHUR Vs. UNION OF INDIA	October 28, 1997
S BALA BAWA Vs. UNIVERSITY OF DELHI	September 10, 1997
S BALA BAWA Vs. UNIVERSITY OF DELHI	March 1, 1997
S C JAIN Vs. BINDESHWARI DEVI	April 24, 1997
S C MATHUR Vs. V P PUNJ	May 30, 1997
S DALIP SINGH Vs. SATNAM SINGH	March 1, 1997
S DARSHAN SINGH KOHLI Vs. KUSUM ANAND	August 22, 1997
S JAYADEV Vs. STATE	May 21, 1997
S K KOCHAR Vs. NIMMI SINGH	April 30, 1997
S KADAM SINGH Vs. UNION OF INDIA	April 28, 1997
S MEHAR SINGH Vs. M L GUPTA AND CO	May 30, 1997
S N KHOSLA Vs. MUNICIPAL CORPORATION OF DELHI	January 13, 1997
S P AGARWAL Vs. LT GOVERNOR	November 28, 1997
S P SINGH Vs. N B C C NEW DELHI	July 25, 1997
S S JAIN AND CO Vs. UNION OF INDIA	July 30, 1997
S SURJIT SINGH SAHNI Vs. BIRJ MOHAN KAUR	January 16, 1997
SAB INDUSTRIES LIMITED Vs. CHIEF EXECUTIVE OFFICER CGEWHO	April 2, 1997
SACHDEVA INDUSTRIES Vs. UNION OF INDIA	November 13, 1997
SAGAR ENTERPRIESES PRIVATE LIMITED Vs. CANARA BANK	January 9, 1997
SAHARA INDIA AIRLINES Vs. UNION OF INDIA	November 4, 1997
SAHARA INDIA AIRLINES LIMITED Vs. R A SINGH	September 1, 1997
SAHARA INDIA AIRLINES LIMITED Vs. R A SINGH	September 24, 1997
SALEEM Vs. STATE	March 31, 1997
SALIM AHMED Vs. STATE	August 19, 1997
SAMAY SINGH Vs. SHANTI DEVI	February 12, 1997
SAMPARAN CHARITABLE TRUST Vs. UNION OF INDIA	February 18, 1997
SANDY ESTATE LIMITED Vs. LANDBASE INDIA LIMITED	November 20, 1997
SANGEETA AGGARWAL Vs. VIRENDER SINGH ROHTAGI	November 19, 1997
SANGEETA AGGARWAL Vs. VIRENDER SINGH ROHTAGI	September 10, 1997
SANJAY GULATI Vs. STATE BANK OF INDIA	October 1, 1997
SANJAY TANDON Vs. SARABJIT SINGH	April 30, 1997
SANT SINGH CHAWLA Vs. MUNICIPAL CORPORATION OF DELHI	July 9, 1997
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY	March 11, 1997
SANYUKTA NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY	January 3, 1997
SARDAR GURCHARAN SINGH DECD Vs. UNION OF INDIA	September 29, 1997
SAROJ SRIVASTAVA Vs. RAJYA SABHA DECRETARIAT	September 19, 1997
SAT PARKASH Vs. FAQIR CHAND GUPTA	October 3, 1997
SATINDER KUMAR PARASHAR Vs. ASSTT REGISTRAR COOP SOCIETIES	January 21, 1997
SATINDER SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	October 27, 1997
SATISH CHANDRA Vs. SANJAY KATYAL	April 5, 1997
SATISH KHOSLA Vs. ELI LILLY RANBAXY LIMITED	December 12, 1997
SATISH KUMAR GROVER Vs. DELHI ADMINISTRATION	January 13, 1997
SATISH KUMAR GUPTA Vs. FINE GRAPES ORCHAND PRIVATE LIMITED	August 1, 1997
SATISH KUMAR SAWHNEY Vs. PREM SAWHENY	February 21, 1997
SATISH MEHRA Vs. ANITA MEHRA	May 1, 1997
SATTO DEVI Vs. OM PRAKASH SAINI	May 30, 1997
SATWIR KUMAR Vs. SUBHASH KUKREJA	March 17, 1997
SATYA NARAIN BANSAL Vs. DELHI DEVELOPMENT AUTHORITY	January 30, 1997
SATYA PAL YADAV Vs. UNION OF INDIA	October 20, 1997
SATYA PARKASH DUBEY Vs. STATE	February 17, 1997
SATYAM BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	July 15, 1997
SATYAVIR SINGH RATHI Vs. STATE	July 30, 1997
SCT PATEL A D Vs. CHIEF OF AIR STAFF	September 9, 1997
SHAH BUILDERS PRIVATE LIMITED Vs. THAPAR AGRO MILLS LIMITED	August 7, 1997
SHAKODIRIPAKA BHADRAIAH Vs. UNION OF INDIA	January 14, 1997
SHAKUNTALA SHARMA Vs. S M JAIN SENIOR SECONDARY SCHOOL	April 11, 1997
SHALIMAR RUBBER INDUSTRIES Vs. UNION OF INDIA	May 6, 1997
SHALINI RAWAT Vs. STATE	December 11, 1997
SHALU SHARMA Vs. SECRETARY INSTITUTE OF CHARTERED ACCOUNTS OF INDIA	March 4, 1997
SHAM LAL Vs. STATE	July 29, 1997
SHAM SUNDER KHANNA Vs. UNION OF INDIA	January 3, 1997
SHAMA MAGAZINE Vs. COMMISSIONER OF INCOME TAX	August 7, 1997
SHAMBU DAYAL Vs. DELHI DEVELOPMENT AUTHORITY	July 25, 1997
SHANKAR SHARAN Vs. JAWAHARLAL NEHRU UNIVERSITY	January 29, 1997
SHANTI DHAWAN Vs. LIFE INSURANCE CORPORATION OF INDIA	April 24, 1997
SHANTI SARUP VERMA Vs. SAT NARAIN	August 14, 1997
SHARAD DUTT Vs. KIRAN	November 3, 1997
SHARAFAT ALI Vs. UNION OF INDIA	January 1, 1997
SHARDA DEVI GILL Vs. RAKESH JAIN	February 17, 1997
SHARMA ENTERPRISES Vs. NBC CORPN LIMITED	December 2, 1997
SHASHI BHUSHAN KUMAR Vs. POST GRADUATE SCHOOL	March 26, 1997
SHIKHA DEVELOPERS LIMITED Vs. AJAY SUBA	January 9, 1997
SHILPI MODES PRIVATE LIMITED Vs. SHILPI UNITECH	March 11, 1997
SHISHU PAL SINGH CHAUHAN Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI	November 7, 1997
SHITAL KUMAR JAIN Vs. DELHI FINANCIAL CORPORATION	November 4, 1997
SHIV CHARAN Vs. MUNICIPAL CORPORATION OF DELHI	September 1, 1997
SHIVA PAPER MILLS LIMITED Vs. RAJESH KUMAR RAJAN KUMAR	September 1, 1997
SHIVKAR EXPORTS Vs. STATE BANK OF PATIALA	July 15, 1997
SHOES EAST LIMITED Vs. ALLAHABAD BANK	April 28, 1997
SHRIMANI ARORA Vs. A K GARG	April 11, 1997
SHRIRAM PISTONS AND RINGS LIMITED Vs. MANJU AWASTHY	May 1, 1997
SHUSH PAL Vs. PRESIDING OFFICER INDUSTRIAL NO II	August 27, 1997
SHYAM SUNDER TRIKHA Vs. SUNITA	May 2, 1997
SIEL LIMITED Vs. UNION OF INDIA	October 15, 1997
SINDHU CHANDRAN Vs. UNION OF INDIA	October 23, 1997
SINHAL METAL INDUSTRIES PRIVATE LIMITED Vs. ROYAL ENTERPRISES	December 2, 1997
SIRMOR SUDBURG AUTO LIMITED Vs. KULDIP SINGH LAMBA	May 29, 1997
SIRUMALLA VENKATASWAMY Vs. UNION OF INDIA	January 14, 1997
SISHAN SINGH Vs. STATE OF DELHI	April 12, 1997
SITA CONSTRUCTION CO Vs. UNION OF INDIA	September 24, 1997
SITA RAM Vs. STATE DELHI ADMINISTRATION	January 10, 1997
SNEH NAGPAL Vs. INDIRA PRIYADARSHI	May 19, 1997
SOCIETE GENERALE Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED	January 10, 1997
SOHAN LAL Vs. UNION OF INDIA	July 15, 1997
SOHAN LAL Vs. UNION OF INDIA	August 13, 1997
SOM BEER SINGH EX CT Vs. UNION OF INDIA	September 5, 1997
SONA ELECTRICAL STAMPINGS Vs. PRESIDING OFFICER LABOUR COURT NO II	August 22, 1997
SONI ALIAS ANITA Vs. M G HOUSE AND COMPANY PRIVATE LIMITED	September 22, 1997
SONI PERSHAD SONI Vs. STATE	January 10, 1997
SONY KABUSHIKI KAISHA Vs. SONY PLASTICS	July 23, 1997
SRINIVASPURI MITRA MANDAL CO OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	August 26, 1997
ST SPPHIAS CHRISTIAN EDUCATION SOCIETY Vs. K SAMUEL	June 9, 1997
STANDARD CASTINGS PRIVATE LIMITED Vs. TEST EQUIPMENT	February 6, 1997
STATE Vs. RAMESH	February 12, 1997
STATE Vs. M NATRAJAN	July 7, 1997
STATE Vs. SYED AHMED BHUKHATIR	July 15, 1997
STATE Vs. AJAY KUMAR SINGH	August 22, 1997
STATE BANK OF BIKANER AND JAIPUR Vs. COMPUGRAPHIC INC	September 9, 1997
STATE BANK OF INDIA Vs. DAMAODER NATH AND BROTHER	September 23, 1997
STATE BANK OF INDIA Vs. PREM DASS	July 23, 1997
STATE BANK OF INDIA Vs. THAKUR COMPANY	August 14, 1997
STATE BANK OF INDIA Vs. J S SOHATA	November 12, 1997
STATE BANK OF INDIA Vs. AGENTS AND MANUFACTURES	May 6, 1997
STATE BANK OF INDIA Vs. EARNEST TRADERS EXPORTERS IMPORTERS AND COMMISSION AGENTS	January 30, 1997
STATE BANK OF INDIA Vs. KRISHNA EMBFASTNER PRIVATE LIMITED	January 31, 1997
STATE BANK OF INDIA Vs. BEEKAY EXPORTS ETC	August 20, 1997
STATE BANK OF INDIA Vs. WEST COAST (INDIA) BATTERY SEPARATORS AND ORS	September 1, 1997
STATE BANK OF INDORE Vs. S AND M EXPORTS	August 3, 1997
STATE BANK OF PATIALA Vs. GHAZIABAD CAPSULES LTD & ORS	September 1, 1997
STEEL AUTHORITY OF INDIA LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA	March 13, 1997
STEFAB INDIA LIMITED Vs. UNION OF INDIA	May 12, 1997
STHAPATI ENGINEERS AND BUILDERS Vs. CENTRAL BUILDING RESEARCH INSTITUTE	March 6, 1997
STUDY ABROAD EDUCATIONAL CONSULTANTS PRIVATE LIMITED Vs. UNION OF INDIA	December 1, 1997
SUBASH ELECRIIC WORKS Vs. MADAN LAL	March 14, 1997
SUBEDAR MEWA SINGH Vs. UNION OF INDIA	November 27, 1997
SUBHASH ALIAS BASSI Vs. STATE DELHI ADMINISTRATION	January 10, 1997
SUBHASH CHAND Vs. TRILOK CHAND	May 30, 1997
SUBHASH GUPTA Vs. STATE	November 13, 1997
SUDARSHAN KUMAR BANSAL Vs. CENTRAL GOVERNMENT	February 18, 1997
SUDERSHAN DEVI Vs. MOHAMMAD YASIN	August 1, 1997
SUDERSHAN DUTTA Vs. KRISHAN NARAIN	May 23, 1997
SUDESH KALRA Vs. BUREAU OF INDIAL STANDARDS	December 5, 1997
SUDESH KUMAR Vs. UNION OF INDIA	May 16, 1997
SUDESH PONNAPPA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	April 28, 1997
SUDHIR KUMAR DHINGRA Vs. UNION OF INDIA	October 1, 1997
SUKESH VOHRA Vs. SULEKH CHAND JAIN	May 19, 1997
SUKH RAM DASS Vs. RAMESH CHAND JAIN	April 1, 1997
SUKUMAR CHAND JAIN Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	January 1, 1997
SULEMAN Vs. DELHI DEVELOPMENT AUTHORITY	August 22, 1997
SUMAN BALA Vs. O P ARORA	January 21, 1997
SUMER SINGH Vs. MUNICIPAL CORPORATION OF DELHI	March 27, 1997
SUMITRA SAHAI Vs. ARYA ORPHANAGE	September 2, 1997
SUNDARAM TRADING AND CHIT FUND PRIVATE LIMITED Vs. SUDHIR KUMAR PAROOTHI	December 19, 1997
SUNEHERI LAL Vs. CHIRANJI LAL	April 8, 1997
SUNIL KUMAR Vs. STATE	March 21, 1997
SUPREME STEELS AND GENERAL MILLS Vs. UNION OF INDIA	October 28, 1997
SURAJ MAL EX SEP Vs. UNION OF INDIA	October 17, 1997
SURAJ MANDAL Vs. CENTRAL BUREAU OF INVESTIGATION STATE	January 3, 1997
SURAJ PRAKASH Vs. UNION OF INDIA	December 9, 1997
SURAJ PRAKASH JAIN Vs. CHANDER PRAKASH JAIN	March 6, 1997
SURENDER KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	August 1, 1997
SURENDRA KUMAR JAIN Vs. SANTOSH KUMAR JAIN	August 7, 1997
SURENDRA PAL SINGH Vs. UNION OF INDIA	February 26, 1997
SURESH CHANDER Vs. DELHI DEVELOPMENT AUTHORITY	February 28, 1997
SURESH DESAI AND ASSOCIATES Vs. COMMISSIONER OF INCOME TAX	September 5, 1997
SURESH VIG Vs. MITTAL PLASTIC INDUSTRIES	September 15, 1997
SURINDER KUMAR RALLI Vs. UNION OF INDIA	January 31, 1997
SURINDER SINGH Vs. STATE	August 21, 1997
SURINDER SINGH Vs. STATE DELHI ADMINISTRATION	August 4, 1997
SURINDER SINGH Vs. VIDESH SANCHAR NIGAM LIMITED	October 20, 1997
SURJIT SACHDEV Vs. KAZAKHSTAN INVESTMENT SERVICES PRIVATE LIMITED	February 1, 1997
SUSHIL ANSAL Vs. CENTRAL BUREAU OF INVESTIGATION	August 1, 1997
SUSHIL KUMAR Vs. PRAN NATH MEHTA	August 27, 1997
SUSHIL KUMAR RASTOGI Vs. G N SHARMA	August 7, 1997
SUSHMA SURI Vs. NCT OF DELHI	January 31, 1997
SUZUKI MOTOR CORPORATION Vs. UNION OF INDIA	September 22, 1997
SYED AHMED BHUKHARI Vs. STATE	September 1, 1997
SYNDET AND CHEMICAL INDUSTRIES LIMITED Vs. KISHAN AGGARWAL	October 22, 1997
SYNDICATE BANK Vs. BEGUM INTERNATIONAL	October 1, 1997
SYNDICATE BANK Vs. PICKSONIC ELECTRONICS PRIVATE LIMITED	November 4, 1997
SYNDICATE BANK Vs. SUNDER LAL TANEJA AND SONS	September 11, 1997
T N RAI Vs. RENT CONTROL TRIBUNAL	March 14, 1997
TALVINDER SINGH Vs. STATE	August 22, 1997
TARSEM Vs. RAJNI SIKKA	February 11, 1997
TATA ROBINS FRASER LIMITED Vs. P K PURI	January 9, 1997
TAYLOR INSTRUMENT CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 17, 1997
TELETUBE ELECTRONICS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 5, 1997
THAKUR DASS Vs. UNION OF INDIA	July 9, 1997
THAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI	May 7, 1997
TILAK RAJ Vs. UNION OF INDIA	September 3, 1997
TIME WARNER ENTERTAINMENT COMPANY Vs. A K DAS	May 16, 1997
TIRATH RAJ Vs. MUNICIPAL CORPORATION OF DELHI	July 15, 1997
TOLANI SHIPPING COMPANY LIMITED Vs. SAW PIPES LIMITED	September 19, 1997
TOMAR DETECTIVE SECURITY PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE	November 26, 1997
TRAKRU PROJECTS INDIA PRIVATE LIMITED Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA	September 10, 1997
TRIKHA RAM Vs. SAHIB RAM	October 1, 1997
TRILOK CHAND TYAGI Vs. DELHI DEVELOPMENT AUTHORITY	August 13, 1997
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 5, 1997
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 13, 1997
TULE RAM Vs. UNION OF INDIA	November 6, 1997
TUNGBHADRA INDUSTRIES Vs. UNION OF INDIA	November 28, 1997
U P STATE ROADWAYS TRANSPORT CORPN Vs. SHANTI DEVI	January 21, 1997
UCO BANK Vs. AMAR NATH JINDAL	October 6, 1997
UCO BANK Vs. AMAR NATH JINDAL	October 1, 1997
UMED SINGH Vs. GOVERNMENT OF N C T OF DELHI	November 1, 1997
UMRAO SINGH Vs. RAM DUARI	August 7, 1997
UNION BANK OF INDIA Vs. E FARIDUN ABBAS	August 20, 1997
UNION BANK OF INDIA Vs. GOPAL DAL MILLS	July 16, 1997
UNION OF INDIA Vs. RATTAN KUL BHUSHAN	July 15, 1997
UNION OF INDIA Vs. LEO RAM	July 23, 1997
UNION OF INDIA Vs. MAHA SINGH	July 29, 1997
UNION OF INDIA Vs. ELECTRONIC CONTROLS AND INSTRUMENT ENGINEERS	August 22, 1997
UNION OF INDIA Vs. USHA BELTRON LIMITED	September 11, 1997
UNION OF INDIA Vs. RAMESH LALWANI	October 14, 1997
UNION OF INDIA Vs. D B BHIDE	January 27, 1997
UNION OF INDIA Vs. INDIAN PLASTICS AND CHEMICALS	January 10, 1997
UNION OF INDIA Vs. BABU LAL	January 14, 1997
UNION OF INDIA Vs. AMAR SINGH	January 13, 1997
UNION OF INDIA Vs. FLYING OFFICER K S SAINI	January 13, 1997
UNION OF INDIA Vs. PT LILA RAM	January 1, 1997
UNION OF INDIA Vs. CREATIVE SOFTWARE PRIVATE LIMITED	March 6, 1997
UNION OF INDIA (UOI) Vs. O.C. JAIN	October 9, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ESCPTRAC FINANCE AND INVESTMENT COMPANY LIMITED	March 18, 1997
UNITED INDIA PERIODICALS Vs. CENTRAL BANK OF INDIA	November 28, 1997
UNIVERSAL GLASS Vs. KARAMSAR INDIA TRADERS	February 12, 1997
USHA CHHABRA Vs. KRISHAN LAL DUTTA	October 10, 1997
USHA MALHOTRA Vs. SYNTHETICS LIMITED	December 19, 1997
USHA ROY Vs. UNION OF INDIA	July 7, 1997
UTILITY ENGINEERS I LIMITED Vs. UNION OF INDIA	January 29, 1997
UTPAL MISHRA AIR CUSTOM OFFICER I G I AIRPORT Vs. NICELAI CHRISTENSEN	August 8, 1997
UTTAM ENTERPRISES Vs. VIJAY KUMAR	January 17, 1997
UTTAM SINGH Vs. RAGHUBIR SINGH	September 5, 1997
V K INDUSTRIES Vs. V H MEHTA ASST REGISTRAR OF TRADE MARKS	May 24, 1997
V K RANADE Vs. FOOD CORP OF INDIA	October 28, 1997
V M SINGH Vs. STATE	October 1, 1997
V P SINGHAL Vs. DELHI DEVELOPMENT AUTHORITY	February 24, 1997
V S SACHDEVA Vs. M L GROVER	May 30, 1997
VARDHMAN SPINNING AND GENERAL MILLS LIMITED Vs. VEENA KUMARI WADHAWAN	August 27, 1997
VARUN THAKORE Vs. D.P. THAKORE	December 25, 1997
VARYAM SINGH Vs. UNION OF INDIA	July 11, 1997
VED PRAKASH Vs. STATE	October 24, 1997
VED PRAKASH GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	August 1, 1997
VIJAY KUMAR SHARMA Vs. UNIVERSITY OF DELHI	July 10, 1997
VIJAYA HOME LOANS LIMITED Vs. CROWN TRADERS LIMITED	August 21, 1997
VIKAS VOHRA Vs. STATE	September 8, 1997
VIKRAM TIKOO Vs. STATE	February 24, 1997
VIMLA DEVI Vs. SURINDER KUMAR	May 1, 1997
VINEETA MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY	March 6, 1997
VINEETA SRIVASTAVA Vs. JAMIA MILLIA ISLAMIA	December 18, 1997
VINOD BHAL Vs. STATE	September 4, 1997
VINOD CHADHA Vs. DELHI DEVELOPMENT AUTHORITY	August 1, 1997
VINOD KUMAR Vs. STATE	April 10, 1997
VINOD KUMAR SETHI Vs. SEA LAND SERVICES LTD & ANR	September 16, 1997
VIRA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	April 9, 1997
VIRENDER SINGH ALIAS PAPPU Vs. STATE	April 28, 1997
VXL ENGINEERS LIMITED Vs. DEPARTMENT OF TELECOMMUNICATIONS	May 23, 1997
WALCHANDNAGAR INDUSTRIES LIMITED Vs. CEMENT CORP OF INDIA	February 25, 1997
WALL GROSER FORGINGS Vs. MURLI DHAR	August 29, 1997
WELCAST STEELS LIMITED Vs. CEMENT CORPORATION OF INDIA	November 20, 1997
WILLIAM JACKS AND COMPANY INDIA LIMITED Vs. SKIPPER SALES PRIVATE LIMITED	September 1, 1997
WIN MEDICARE LIMITED Vs. DUA PHARMACEUTICALS PVT LTD	October 27, 1997
WIN MEDICARE LIMITED Vs. DUA PHARMACEUTICALS PRIVATE LIMITED	October 1, 1997
WOCKHARDT LIMITED Vs. DUA PHARMACEUTICAL PRIVATE LIMITED	November 6, 1997
WSCOTEL MOBILE COMMUNICATION LIMITED Vs. UNION OF INDIA	April 7, 1997
YASHODA RANI Vs. MANEESH KUMAR	March 11, 1997
YASIN Vs. UNION OF INDIA	April 23, 1997
YOG RAJ CHADHA Vs. SUMITAR LAL	March 14, 1997
YUGANTAR Vs. UNION OF INDIA	March 1, 1997
YUNUS Vs. SHABBIRAN	August 26, 1997
ZEENAT KAUSER DEHLVI Vs. YUNUS DEHLVI	February 27, 1997
ZILE SINGH Vs. MUNICIPAL CORPORATION OF DELHI	February 18, 1997
ZULFIKAR Vs. ALLAUDDIN	December 16, 1997

Year 1997 of HIGH COURT OF DELHI

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