|
A K CHAWLA Vs. UNION OF INDIA
|
November 27, 1996 |
|
A K GROUP Vs. N K GROUP
|
December 1, 1996 |
|
A K SHARMA Vs. STATE
|
July 25, 1996 |
|
A S SACHDEVA AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
January 1, 1996 |
|
A.C. MEHRA Vs. BEHARI LAL
|
November 1, 1996 |
|
ABBAS KHAN Vs. BEGUM BILQUEES LATIF
|
November 27, 1996 |
|
Abdul Ghaffar Vs. State (Delhi Administration)
|
March 18, 1996 |
|
ABDUL KALAM Vs. STATE
|
July 24, 1996 |
|
ACEEBEES STEEL PRIVATE LIMITED Vs. JAYSHREE KHANNA
|
April 12, 1996 |
|
ADARSH CHUG Vs. JAYA DIXIT PARALATA
|
April 9, 1996 |
|
ADESEQREN JACKSON Vs. STATE
|
December 1, 1996 |
|
ADHUNIK BAL SHIKSHA SAMITI Vs. SHREE JAIN RISHAB JAIN CO
|
April 11, 1996 |
|
ADVANI OERLIKON LIMITED Vs. LALIT AHUJA TRADING AS AHUJA ASSOCIATES
|
July 16, 1996 |
|
ADVERT COMMUNICATIONS Vs. MUNICIPAL CORPORATION OF DELHI
|
August 1, 1996 |
|
AFRO ASIAN AGRO PRODUCTS SINGAPORE PRIVATE LIMITED Vs. NATIONAL FERTILISERS LIMITED
|
February 1, 1996 |
|
AFROZ AKHTAR Vs. STATE
|
July 1, 1996 |
|
AGGARWAL AND MODI ENTERPRISES PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
|
July 2, 1996 |
|
AGGARWAL HOTELS PRIVATE LIMITED Vs. FOCUS PROPERTIES PRIVATE LIMITED
|
May 6, 1996 |
|
AGRASEN COOPERATIVE G H SOCIETY LIMITED Vs. DELHI CO OPERATIVE SOCIETIES TRIBUNAL
|
October 4, 1996 |
|
AHMED SAYEED Vs. MOHAMMAD MUSSLIN
|
July 31, 1996 |
|
AIMIL SALES AND AGENCIES PRIVATE LIMITED AND AIMIL EXPORT AND SERVICES PRIVATE LIMITED AND AMIL PRIVATE LIMITED Vs. UNION OF INDIA
|
March 18, 1996 |
|
AIR INDIA LIMITED Vs. ATMA RAM PROPERTIES PRIVATE LIMITED
|
April 12, 1996 |
|
AJAIB SINGH Vs. UNION OF INDIA
|
November 1, 1996 |
|
AJAY CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
October 17, 1996 |
|
AJAY GUPTA Vs. STATE
|
November 7, 1996 |
|
AJAY MALIK Vs. STATE
|
January 30, 1996 |
|
AJIM KHAN Vs. STATE
|
March 18, 1996 |
|
AJIT MOOKERJEE Vs. COMPUTER MAINTENANCE CORPORATION LIMITED
|
May 1, 1996 |
|
AJUDHIA PRASAD Vs. STATE
|
October 18, 1996 |
|
AKASH BUILDERS Vs. UNION OF INDIA
|
December 13, 1996 |
|
AKHTAR HUSSAIN Vs. DISTRICT AND SESSIONS JUDGE DELHI
|
September 1, 1996 |
|
AKTIEBOLAGET SKF Vs. RAJESH ENGINEERING CORPORATION
|
February 6, 1996 |
|
ALERT INDIA Vs. NAVEEN PLASTICS
|
October 1, 1996 |
|
ALIKA KHOSLA Vs. THOMAS MATHEW
|
May 1, 1996 |
|
ALIMUDDIN Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
February 29, 1996 |
|
ALKA Vs. R K GAUTAM
|
March 1, 1996 |
|
ALKA Vs. DR. R.K. GAUTAM
|
March 6, 1996 |
|
ALL IND. NATIONAL HYDROELECTRIC POWER CORP. DIPLOMA ENG. COUNCIL AND ANOTHER Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD.
|
March 4, 1996 |
|
ALL INDIA GARMENTS NON QUOTA MANUFACTURERS EXPORTERS ASSOCIATION Vs. UNION OF INDIA
|
May 13, 1996 |
|
ALL INDIA NEW BANK OF INDIA EMPLYEES FEDERATION C Vs. UNION OF INDIA
|
April 24, 1996 |
|
ALLAHABAD BANK Vs. ALOK PRAKASH JAIN
|
April 1, 1996 |
|
ALLAHABAD BANK Vs. RUPA BHAGAT
|
April 1, 1996 |
|
ALLIED DISTRIBUTORS PRIVATE LIMITED Vs. BALJEET SINGH
|
May 1, 1996 |
|
ALTOS INDIA LIMITED Vs. GOYAL GASES LIMITED
|
February 1, 1996 |
|
AMAR NATH CHANRANJI LAL Vs. ATTALIKA REALTORS PRIVATE LIMITED
|
February 14, 1996 |
|
AMAR SINGH Vs. STATE
|
May 14, 1996 |
|
AMAR SINGH Vs. VIMLESH
|
September 1, 1996 |
|
AMAR SINGH CHAWALWALA Vs. WARDHMAN RICE AND GENERAL MILLS
|
March 1, 1996 |
|
AMARJEET SINGH Vs. STATE OF DELHI
|
February 13, 1996 |
|
AMARJIT Vs. STATE
|
January 1, 1996 |
|
AMBICA PROCESSING INDS Vs. UNION OF INDIA
|
March 4, 1996 |
|
AMIN ZEHRA RIZVI Vs. JAMIA MILLIA ISLAMIA
|
July 24, 1996 |
|
AMIR CHAND OM PARKASH Vs. MONGA PERFUMERY AND FLOOR MILLS
|
May 1, 1996 |
|
AMITA GULATI Vs. UNION OF INDIA
|
March 6, 1996 |
|
AMITABH BACHHAN CORPORATION LIMITED Vs. OM PAL SINGH HOON
|
March 26, 1996 |
|
AMRIK SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
January 1, 1996 |
|
AMRIT LAL Vs. JAGPAL SINGH VERMA
|
July 25, 1996 |
|
AMU LAWYERS FORUM Vs. UNION OF INDIA
|
August 13, 1996 |
|
ANAND DEV TYAGI Vs. LT GOVERNOR OF DELHI
|
August 1, 1996 |
|
ANAND FINANCE PRIVATE LIMITED IN LIQUIDATION Vs. AMRIT DASARAT KAKADE
|
January 3, 1996 |
|
ANAND LOK CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR CO OP SOCIETIES
|
October 16, 1996 |
|
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
|
November 1, 1996 |
|
ANANT RAJ AGENCIES Vs. INDERJIT
|
August 13, 1996 |
|
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
|
May 1, 1996 |
|
ANIL GUPTA Vs. UNION OF INDIA
|
August 13, 1996 |
|
ANIL KUMAR Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
|
March 19, 1996 |
|
ANIL KUMAR Vs. STATE
|
February 7, 1996 |
|
ANIL KUMAR KHURANA Vs. MUNICIPAL CORPORATION OF DELHI
|
February 9, 1996 |
|
ANIL SONI Vs. STATE
|
November 28, 1996 |
|
ANJENDRA KUMAR AGGARWAL Vs. KRUZER HERBALS
|
July 18, 1996 |
|
ANJINI DEVI Vs. V S T INDUSTRIES LIMITED
|
July 1, 1996 |
|
ANOOP KAPUR Vs. NEELU KAPUR
|
April 1, 1996 |
|
ANOOP KAPUR Vs. NEELU KAPUR
|
April 26, 1996 |
|
ANSAL ENGINEERING PROJECTS LIMITED Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LIMITED
|
January 17, 1996 |
|
ANTONY FARIA Vs. SECRETARY, COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION & ORS
|
April 26, 1996 |
|
ANURAG ANAND Vs. SUNITA ANAND
|
October 11, 1996 |
|
APARI Vs. STATE
|
February 16, 1996 |
|
APOGEE INTERNATIONAL LTD Vs. UNION OF INDIA
|
March 4, 1996 |
|
APPLIED ELECTRONICS LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
July 1, 1996 |
|
ARUN KUMAR Vs. STATE
|
February 27, 1996 |
|
ARUN KUMAR CHATURVEDI Vs. SUBHADRA
|
October 18, 1996 |
|
ASHA ALIAS DARSHAN Vs. JAI DAYAL
|
October 14, 1996 |
|
ASHA N MADNANI Vs. DELHI DEVELOPMENT AUTHORITY
|
December 4, 1996 |
|
ASHA SIKKA Vs. STATE
|
July 1, 1996 |
|
ASHOK CHAWLA Vs. RAKESH GUPTA
|
May 24, 1996 |
|
ASHOK KATYAL Vs. MAHANAGAR TELEPONE NIGAM LIMITED
|
July 19, 1996 |
|
ASHOK OHRI Vs. DELHI DEVELOPMENT AUTHORITY
|
October 17, 1996 |
|
ASHOK RAI Vs. TRILOK NATH
|
February 19, 1996 |
|
ASIAN ART PRINTERS PRIVATE LIMITED Vs. D E S U
|
February 17, 1996 |
|
ATLAS INDUSTRIAL CORPORATION Vs. GRAPHIC MACHINERIES
|
March 1, 1996 |
|
ATMA RAM PROPERTIES PRIVATE LIMITED Vs. AIR INDIA LIMITED
|
December 1, 1996 |
|
ATREE ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
|
May 22, 1996 |
|
ATTAR SINGH AND BROS Vs. DELHI DEVELOPMENT AUTHORITY
|
February 1, 1996 |
|
AUDIO ADVERTISING AGENCY Vs. UNION OF INDIA
|
March 25, 1996 |
|
AVIS INTERNATIONAL LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
November 1, 1996 |
|
AVTAR SINGH Vs. K M PRODUCTS
|
May 21, 1996 |
|
B B VERMA Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
|
July 1, 1996 |
|
B BANERJEE Vs. ROMESH MAHAJAN
|
September 10, 1996 |
|
B D INDUSTRIES LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONTRUCTION
|
November 27, 1996 |
|
B L GUPTA CONSTRUCTION PRIVATE LIMITED Vs. BHARAT CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
|
February 5, 1996 |
|
B L VERMA Vs. UNION OF INDIA
|
February 7, 1996 |
|
B N MISHRA Vs. LT GOVERNOR OF DELHI
|
December 2, 1996 |
|
B P MARDA Vs. HIRA LALL SON EXPORT PRIVATE LIMITED
|
May 1, 1996 |
|
B R RASILY Vs. PRESINDING OFFICER LABOUR COURT
|
February 26, 1996 |
|
B S BHANDARI Vs. GANGOTRI U P EXPORT CORPORATION LIMITED
|
August 1, 1996 |
|
B SANJEEVA RAO Vs. STATE
|
August 9, 1996 |
|
B.K. KAPUR Vs. P.D. GUPTA
|
March 15, 1996 |
|
BABAR AHMED MUTAKIF Vs. QUTAB OASIS
|
March 1, 1996 |
|
BABU LAL BARWA Vs. DELHI DEVELOPMENT AUTHORITY
|
February 23, 1996 |
|
BABU RAM Vs. STATE
|
October 1, 1996 |
|
BABY SHIVANI KAPOOR Vs. NCT OF DELHI
|
August 1, 1996 |
|
BAJAJ HINDUSTAN LTD Vs. SINGH TRADE LINKS AND ANR
|
July 1, 1996 |
|
BAL KISHAN KAPOOR Vs. INCOME TAX OFFICER
|
January 24, 1996 |
|
BAL MUKUND Vs. MUNICIPAL CORPORATION OF DELHI
|
January 28, 1996 |
|
BALBIR SINGH Vs. STATE
|
February 15, 1996 |
|
BALDEV SINGH DHILLON Vs. UNION OF INDIA
|
September 11, 1996 |
|
BALEINDER SINGH Vs. UNION OF INDIA
|
September 20, 1996 |
|
BALLARPUR INDUSTRIES LIMITED Vs. UNION OF INDIA
|
May 24, 1996 |
|
BALUSERRY BENEFIT CHIT Vs. BHANU
|
July 3, 1996 |
|
BANK OF MADURA LIMITED Vs. MANINDER SACHDEVA
|
July 1, 1996 |
|
BANK OF MAHARASHTRA Vs. OM PARKASH MALVALIYA
|
November 18, 1996 |
|
BARON INTERNATIONAL AIRWAYS Vs. HAJ COMMITTEE
|
April 12, 1996 |
|
BARUN KUMAR Vs. STATE DELHI ADMINISTRATION
|
December 7, 1996 |
|
BASANT KHARBANDA Vs. PUNJAB AND SIND BANK
|
December 13, 1996 |
|
BASANT LAL WADEHRA Vs. UNION OF INDIA
|
February 1, 1996 |
|
BAWA AND RANNY Vs. DELHI SAINIK COOP HOUSE BLDG SOCIETY LIMITED
|
September 4, 1996 |
|
BEDI CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
March 1, 1996 |
|
BEDI CONSTRUCTION COMPANY Vs. A P PARACER
|
March 1, 1996 |
|
BEJ NATH GUPTA Vs. GOVERNMENT OF INDIA
|
May 24, 1996 |
|
BELHOUSE ASSOCIATES PRIVATE LIMITED Vs. B M L MITTAL
|
April 12, 1996 |
|
BENGAL SILK TRADING CO Vs. D S BHALLA
|
November 6, 1996 |
|
BHAGAT BAHADUR Vs. STATE
|
March 8, 1996 |
|
BHAGWANDAS Vs. CHAIRMAN CUM MANAGING DIRECTOR INDIAN AIRLINES
|
November 1, 1996 |
|
BHAGWAT DAYAL Vs. SUNHERI
|
August 1, 1996 |
|
BHAGWAT PARSHAD KESRI Vs. NAFE SINGH
|
February 15, 1996 |
|
BHAJAN KAUR Vs. DELHI ADMINISTRATION
|
July 5, 1996 |
|
BHAN PRAKASH SINGH Vs. STATE OF DELHI
|
August 9, 1996 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
September 11, 1996 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
January 8, 1996 |
|
BHARAT STEEL TUBES LIMITED Vs. RAGHUBIR KAUR
|
February 19, 1996 |
|
BHARTIYA CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
December 13, 1996 |
|
BHEDI RAM SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
August 6, 1996 |
|
BHULLAN Vs. JASMER KAUR
|
July 30, 1996 |
|
BHUPINDER SINGH Vs. JANAK RANI
|
December 11, 1996 |
|
BHUSHAN INDUSTRIAL CO PRIVATE LIMITED Vs. UNION OF INDIA
|
November 6, 1996 |
|
BINNY LTD Vs. UNION OF INDIA
|
January 2, 1996 |
|
BIREN MANDAL Vs. STATE
|
May 24, 1996 |
|
BIRVATI DEVI Vs. COURT OF CIVIL JUDGE DELHI
|
February 1, 1996 |
|
BISHNU Vs. STATE
|
May 23, 1996 |
|
BOC PROPERTIES LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
September 1, 1996 |
|
BRAHAM DUTT SHARMA Vs. N K ARORA
|
January 18, 1996 |
|
BRAHAM PRAKASH Vs. STATE
|
November 28, 1996 |
|
BRAHMA DEVI Vs. KRISHNA DEVI
|
October 3, 1996 |
|
BRIJ LAL BISHNOI Vs. STATE
|
April 25, 1996 |
|
BRIJ MOHAN GOEL Vs. OM PRAKASH GOEL
|
July 1, 1996 |
|
BULLAN Vs. JASMER KAUR
|
July 1, 1996 |
|
BUTA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 15, 1996 |
|
BYFERED LEASING LTD Vs. PRIAYA PHARMACEUTICALS LTD
|
September 6, 1996 |
|
BYFORD LEASING LIMITED Vs. PRIYA PHARMACEUTICALS LIMITED
|
September 6, 1996 |
|
C I LABORATORIES Vs. UNION OF INDIA
|
January 19, 1996 |
|
C L JAIN WOOLLEN MILLS Vs. ANAND BORDIA COLLECTOR OF CUSTOMS
|
May 1, 1996 |
|
C P RAI Vs. KRISHAN LAL SHARMA
|
November 15, 1996 |
|
C P RAMAN Vs. RAM PYARI SHARMA
|
September 23, 1996 |
|
C S VEDI Vs. JAGDISH CHANDER BHAYANA
|
January 1, 1996 |
|
C S VEDI Vs. KIRPAL SINGH
|
January 1, 1996 |
|
CALCUTTA SOAP OIL INDUSTRIES Vs. RAM RATTAN SINGH NAMDHARI
|
December 1, 1996 |
|
CANARA BANK Vs. POWER GRID CORPORATION OF INDIA LTD
|
September 9, 1996 |
|
CAPT HAR CHARAN SINGH KOHLI Vs. COMMISSIONER OF POLICE
|
August 1, 1996 |
|
CAPT HAR CHARAN SINGH KOHLI RETD Vs. COMMISSIONER OF POLICE
|
September 1, 1996 |
|
CARTER WALLACE INC Vs. MOD LABORATORIES PRIVATE LIMITED
|
December 5, 1996 |
|
CENTRAL ACADEMY Vs. SECRETARY DELHI ADMINISTRATION
|
January 18, 1996 |
|
CENTRAL BANK Vs. SETH BROTHERS
|
December 25, 1996 |
|
CENTRAL BANK OF INDIA Vs. KULVINDER DISTRIBUTORS (P) LTD
|
April 15, 1996 |
|
CENTRAL BANK OF INDIA Vs. SETH BROTHERS
|
July 1, 1996 |
|
CHAMAN SINGH MEHTA Vs. UNION OF INDIA
|
May 20, 1996 |
|
CHAND KUMAR Vs. UNION OF INDIA
|
October 18, 1996 |
|
CHANDER KANTA SHARMA Vs. KULBHUSHAN GUPTA
|
January 19, 1996 |
|
CHANDER KANTA SINGHAL Vs. KAPADIA EXPORTS
|
October 11, 1996 |
|
CHANDER MOHAN Vs. AIRPORT AUTHORITY OF INDIA
|
September 19, 1996 |
|
CHANDER MOHAN CHADHA Vs. NEW DELHI MUNICIPAL COMMITTEE
|
April 9, 1996 |
|
CHANDER MOHAN SAINI Vs. UJJAGAR SINGH
|
November 29, 1996 |
|
CHANDER PAL JAIN Vs. DELHI ADMINISTRATION
|
January 18, 1996 |
|
CHANDER PARKASH CHAWLA Vs. K K KAPOOR
|
October 10, 1996 |
|
CHANDRA PARKASH Vs. STATE
|
April 15, 1996 |
|
CHANDRA SWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 1, 1996 |
|
CHANDRA SWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 8, 1996 |
|
Chandra Swami and Anr. Vs. C.B.I.
|
May 24, 1996 |
|
CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 1, 1996 |
|
CHANEMOUGH SOUNDARAM C Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
February 28, 1996 |
|
CHARANJIV AHLUWALIA Vs. STATE
|
January 9, 1996 |
|
CHARLES SOBHRAJ Vs. STATE
|
April 19, 1996 |
|
CHATTAR SINGH Vs. DELHI TRANSPORT CORPORATION
|
January 18, 1996 |
|
CHATTER BHUJ Vs. MUNICIPAL CORPORATION OF DELHI
|
May 1, 1996 |
|
CHEMICAL SALES CORPORATION Vs. NEW DELHI MUNICIPAL CORPORATION
|
August 1, 1996 |
|
CHET RAM Vs. STATE
|
August 9, 1996 |
|
CHETAN DASS Vs. DERA GHAZI KHAN DISST REFUGEES HOUSE BUILDING COOPERATIVE SOCIETY LTD
|
August 14, 1996 |
|
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. C E C LIMITED
|
March 20, 1996 |
|
CLASSIC ELECTRONICS Vs. PUNEET INDUSTRIAL CONTROL PVT LTD
|
August 4, 1996 |
|
CLASSIC MOTORS LIMITED Vs. MARUTI UDOG LIMITED
|
December 13, 1996 |
|
CLIFTON ELECTRONIKS Vs. LT GOVERNOR
|
February 15, 1996 |
|
CO OPERATIVE STORES Vs. B D SHARMA
|
February 1, 1996 |
|
COLLECTOR DHIR SINGH CHHIMA Vs. UNION OF INDIA
|
September 27, 1996 |
|
COLLECTOR OF STAMPS Vs. HEMLATA
|
September 20, 1996 |
|
COLLECTOR OF STAMPS Vs. HEMLATA
|
September 1, 1996 |
|
COLLECTOR OF STAMPS Vs. HEM LATA
|
May 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. THREE JOINTS INTERNATIONAL
|
April 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
|
February 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PREM NATH MONGA BOTTLERS P LIMITED
|
October 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CHIRANJIV LAL
|
October 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. UDE RAM SHIVDHAN MAL
|
September 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWANDASS MANHAR LAL
|
September 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CAPITAL METALS
|
September 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL ENTERPRISES P LIMITED
|
December 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA IRON AND STEEL COMPANY LIMITED
|
November 21, 1996 |
|
COMMISSIONER OF SALES TAX Vs. DELHI TRANSPORT CORPORATION
|
July 2, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. GURDEEP SINGH
|
September 10, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. DHANPAT RAI DARSHAN RAI AND YASH
PAL
|
September 10, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SETH LALIT MODI
|
September 17, 1996 |
|
COMMON CAUSE Vs. MUNICIPAL CORPORATION OF DELHI
|
July 1, 1996 |
|
COMMON CAUSE Vs. UNION OF INDIA
|
February 29, 1996 |
|
COMMON WEALTH HUMAN RIGHTS INITIATIVE Vs. KAILASH PRAKASH
|
May 8, 1996 |
|
CORPORATE CHANNELS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
April 17, 1996 |
|
CREDIT CAPITAL FINANCE CORPORATION Vs. FOREMOST INDUSTRIES LIMITED
|
March 25, 1996 |
|
D C KAPOOR PROPRIETOR DIPSON AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
July 1, 1996 |
|
D D A BUILDING ASSOC Vs. DELHI DEVELOPMENT AUTHORITY
|
May 8, 1996 |
|
D K PURI Vs. MUNICIPAL CORPORATION OF DELHI
|
August 23, 1996 |
|
D T T D C Vs. D R MEHRA AND SONS
|
March 12, 1996 |
|
DABRIWALA STEEL AND ENGINEERING COMPANY LIMITED Vs. APPELLATE AUTH FOR INDUS AND FIN RECONSTRUCTION
|
December 16, 1996 |
|
DAN SINGH BAWA Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 9, 1996 |
|
DARSHAN AGGARWAL Vs. KULDEEP
|
October 3, 1996 |
|
DARSHAN KUMAR Vs. STATE
|
December 20, 1996 |
|
DARSHAN KUMAR Vs. STATE
|
January 22, 1996 |
|
DATT ENTERPRISES LTD Vs. STATE
|
August 19, 1996 |
|
DATU RAM Vs. STATE
|
January 25, 1996 |
|
DAVINDER KUMAR Vs. STATE
|
October 1, 1996 |
|
DAYA CHAND Vs. UNION OF INDIA
|
February 27, 1996 |
|
DEBIPAM BHOWMICK Vs. ALPANA BHOWMICK
|
November 27, 1996 |
|
DEEPAK FERTILIZER AND PETROCHEMICALS CORPORATION LIMITED Vs. UNION OF INDIA
|
July 1, 1996 |
|
DEEPIKA CHAUDHARY Vs. UNIVERSITY OF DELHI
|
September 25, 1996 |
|
DEEPIKA SHUKLA MINOR EARLIER KM DEEPIKA JAIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
December 16, 1996 |
|
DELHI ADMINISTRATION Vs. YOGENDER SINGH
|
December 6, 1996 |
|
DELHI DAYALBAGH CO OPERATIVE Vs. MAHENDRA KUMARI
|
March 6, 1996 |
|
DELHI DEVELOPMENT AUTHORITY Vs. HARBANS LAL NARANG
|
January 19, 1996 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER KUMAR VERMA
|
April 12, 1996 |
|
DELHI DEVELOPMENT AUTHORITY Vs. PRADEEP KUMAR
|
May 7, 1996 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ATUL GUPTA
|
December 9, 1996 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SUSHIL KAUR
|
August 26, 1996 |
|
DELHI DEVELOPMENT AUTHORITY Vs. JACKSON ENGINEERS PRIVATE LIMITED
|
August 26, 1996 |
|
DELHI OUTDOOR ADVERTISERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
|
May 1, 1996 |
|
DELHI SECURITY PRINTERS Vs. HINDUSTAN ENGINEERING AND GENERAL MAZDOOR UNION REGD
|
May 1, 1996 |
|
DELHI STEEL ROLLING MILLS Vs. NEW INDIA METAL TRADERS MADARSA SADAT
|
November 20, 1996 |
|
DELHI TRANSPORT CORPORATION Vs. ARUN SONDHI
|
December 20, 1996 |
|
DELHI TRANSPORT CORPORATION Vs. D D GUPTA PRESIDING OFFICER
|
April 19, 1996 |
|
DEMOCRATIC BUILDERS Vs. UNION OF INDIA
|
February 29, 1996 |
|
DESEIN PRIVATE LIMITED Vs. ANSAL PROP AND IND
|
September 6, 1996 |
|
DEV KUMAR JUNEJA Vs. STATE DELHI ADMINISTRATION
|
September 18, 1996 |
|
DEV RAJ BAJAJ Vs. R K KHANNA
|
February 9, 1996 |
|
DEVI CHARAN Vs. RANPAT SINGH
|
December 1, 1996 |
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DEVI DUTT SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
January 12, 1996 |
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DEVI SAHAI DECD Vs. RAM PHAL BANSAL
|
July 1, 1996 |
|
DEVINDER NATH SONDHI Vs. RAJ SONDHI
|
November 1, 1996 |
|
DEWAN AND SONS INVESTMENT PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
|
November 5, 1996 |
|
DHAN PRAKASH GUPTA Vs. JAI NARAIN GOEL
|
July 25, 1996 |
|
DHAN SINGH Vs. BHAGWAN
|
January 12, 1996 |
|
DHANI RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
December 6, 1996 |
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DHANRAJ GUPTA Vs. SAVITRI MALHOTRA
|
March 1, 1996 |
|
DHANRAJ GUPTA Vs. SAVITRI MALHOTRA AND ORS.
|
January 3, 1996 |
|
DHARMENDER KUMAR Vs. AIR INDIA LIMITED
|
September 3, 1996 |
|
DHRUV GOYAL Vs. ANAND PRAKASH GOYAL
|
February 1, 1996 |
|
DHYAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
February 27, 1996 |
|
DIDI MODES PRIVATE LIMITED Vs. HIND TRADING MANUFACTURING COMPANY
|
March 6, 1996 |
|
DINESH KUMAR Vs. STATE
|
August 1, 1996 |
|
DIRECTOR OF ENFORCEMENT Vs. NATIONAL FERTILIZERS LIMITED
|
July 19, 1996 |
|
DLF UNITED LIMITED Vs. UNION OF INDIA
|
October 1, 1996 |
|
DORNIER LUFTFAHRT GMBH Vs. K C V AIRWAYS
|
July 1, 1996 |
|
DUTT ENTERPRISES LIMITED Vs. STATE
|
August 16, 1996 |
|
DWARIKA PRASAD BAHUGUNA Vs. STATE
|
March 7, 1996 |
|
EAP INDUSTRIES LIMITED Vs. R A INDUSTRIES
|
July 1, 1996 |
|
EAST INDIA HOTELS LIMITED Vs. JYOTI PRIVATE LIMITED
|
July 1, 1996 |
|
EAST INDIA HOTELS LIMITED Vs. JYOTI PRIVATE LIMITED
|
February 28, 1996 |
|
EAST INDIA HOTELS LTD Vs. RAM DINKARRAO HUDDER AND ORS
|
August 1, 1996 |
|
EAST INDIA SYNTEX LTD Vs. GAURAV MANGLA
|
January 29, 1996 |
|
ECE INDUSTRIES LIMITED Vs. MACNEILL AND MAGOR LIMITED
|
March 14, 1996 |
|
ESCORTS FINANCE LIMITED Vs. SOLAR FARMACHEM LIMITED
|
July 17, 1996 |
|
EXPO MACHINERY LTD Vs. H B LEASING AND FINANCE CO LTD
|
October 1, 1996 |
|
EXPORTS APPAREL GROUP LIMITED Vs. SARVARYA TEXTILES LIMITED
|
February 1, 1996 |
|
EXPORTS INDIA Vs. UNION OF INDIA
|
December 10, 1996 |
|
EXPORTS UNLIMITED Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
March 20, 1996 |
|
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. INDIAN EXPRESS NEWSPAPERS BOM LIMITED
|
August 1, 1996 |
|
EXPRESS TOWERS P LTD Vs. UNION OF INDIA
|
August 14, 1996 |
|
FARAZ RIZVI Vs. UNIVERSITY OF DELHI
|
September 20, 1996 |
|
FERRO ALLOYS CORPORATION LIMITED Vs. NATIONAL STEELS AND GENERAL MILLS PRIVATE LIMITED
|
January 9, 1996 |
|
FIDELITY GROWTH FUND PRIVATE LIMITED Vs. S PARTAP SINGH
|
January 18, 1996 |
|
FLEX FOODS LIMITED Vs. REGISTRAR OF COMPANIES DELHI AND HARYANA
|
March 1, 1996 |
|
FLY WING TRAVELS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
July 31, 1996 |
|
FORVOL TOURS AND TRANSPORT SERVICES LIMITED Vs. SUNRISE AIR DERVICES
|
August 14, 1996 |
|
FRANZ ZAVER HUEMER Vs. NEW YASH ENGINEERS
|
March 8, 1996 |
|
G D ARORA Vs. INDERJIT ARORA
|
January 8, 1996 |
|
G L SINGH Vs. SURJIT KAUR
|
February 9, 1996 |
|
G N MEHRA Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
January 23, 1996 |
|
G N MEHRA Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
|
February 1, 1996 |
|
G S BHULLAR Vs. UNION OF INDIA
|
December 13, 1996 |
|
G S FATEH Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
May 1, 1996 |
|
G S FATEH Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
May 7, 1996 |
|
G S PURI Vs. INDIAN OIL CORPORATION
|
February 9, 1996 |
|
G.P. SHARMA Vs. UNION OF INDIA
|
April 25, 1996 |
|
G.S. FATEH Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
May 17, 1996 |
|
GABRIEL INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
December 20, 1996 |
|
GAGANDEEP SINGH RADHAWA Vs. NIRMAL SINGH RANDHAWA
|
May 1, 1996 |
|
GAILS EMPLOYEES ASSOCIATION GAS AUTHORITY OF INDIA LIMITED Vs. CHIEF LABOUR COMMISSIONER CENTRAL
|
August 14, 1996 |
|
GANGA RAM AGARWAL Vs. MATIONAL SMALL INDUSTRIES CORPN LIMITED
|
January 9, 1996 |
|
GAY PROPERTIES PRIVATE LIMITED Vs. LEKHA
|
October 11, 1996 |
|
GEE GEE EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
November 8, 1996 |
|
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
|
February 12, 1996 |
|
GERMAN REMEDIES LIMITED Vs. HARISH C DUGGAL AGENCIES
|
September 20, 1996 |
|
GHAMALU RAM Vs. STATE
|
July 27, 1996 |
|
GHANSHYAM DAS AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
February 29, 1996 |
|
GOCHWAL LEASING AND FINANCE PRIVATE LIMITED Vs. HARISH CHAND JHAMB
|
February 1, 1996 |
|
GOCHWAL LEASING AND FINANCE PRIVATE LIMITED Vs. HARISH CHAND JHAMB
|
May 1, 1996 |
|
GOLCHA HOSIERY MILLS Vs. DELHI DEVELOPMENT AUTHORITY
|
May 17, 1996 |
|
GOODWILL INDIA LIMITED Vs. ELIZABETH THOMAS
|
July 1, 1996 |
|
GOODWILL INDIA LIMITED Vs. TONU CONSTRUCTIONS
|
July 1, 1996 |
|
GOODWILL INDIA LIMITED Vs. T BALA CHANDRAN
|
July 1, 1996 |
|
GOPAL KUMAR Vs. NEW DELHI MUNICIPAL CORPORATION
|
March 8, 1996 |
|
GOVERDHAN LAL SACHDEVA Vs. STATE
|
October 1, 1996 |
|
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. UTTAM SINGH DUGGAL AND COMPANY LIMITED
|
November 15, 1996 |
|
GOYAL GASES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1996 |
|
GRAHAM SATYAM SHANKARANARAYARAN JV PARTNERSHIP Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
August 20, 1996 |
|
GULAM Vs. STATE
|
March 1, 1996 |
|
Gulam Mohd. Vs. State
|
March 14, 1996 |
|
GUNJIT SINGH Vs. STATE
|
January 23, 1996 |
|
GUNWANTI MULLICK Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
December 1, 1996 |
|
GURBACHAN SINGH BHATIA Vs. ARVIND WABLE
|
March 1, 1996 |
|
GURDIP SINGH UBAN Vs. UNION OF INDIA
|
December 17, 1996 |
|
GURINDER SINGH Vs. STATE
|
May 23, 1996 |
|
GURMEET SINGH OBEROI Vs. SH. PARMA NAND AND OTHERS
|
April 11, 1996 |
|
GURPAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 17, 1996 |
|
GYAN DEVI SAXENA Vs. SARDAR MOHINDER SINGH
|
December 20, 1996 |
|
GYANENDRA KUMAR Vs. UNION OF INDIA
|
May 10, 1996 |
|
H B SHARMA Vs. UNION OF INDIA
|
July 1, 1996 |
|
H G GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
October 7, 1996 |
|
H K L BHAGAT Vs. STATE
|
August 30, 1996 |
|
H K L BHAGAT Vs. STATE
|
May 20, 1996 |
|
H K L BHAGAT Vs. STATE
|
January 23, 1996 |
|
H L SETHI Vs. RESERVE BANK OF INDIA
|
April 23, 1996 |
|
H SANNEY Vs. INDIAN AIRLINES
|
February 7, 1996 |
|
H SINGH Vs. GOVT OF NCT OF DELHI
|
May 24, 1996 |
|
HAKIM MOHD. ABUL FATEH Vs. HAKIM ABUL FARRAH
|
July 3, 1996 |
|
HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
July 30, 1996 |
|
HANS DEVI Vs. UNION OF INDIA AND OTHERS
|
April 18, 1996 |
|
HANS PAL SINGH BHINDER Vs. UNIVERSITY OF DELHI
|
November 1, 1996 |
|
HANS RAJ Vs. MAJ V M R JAMES DECD
|
August 20, 1996 |
|
HANS RAJ Vs. A N GULATI
|
August 20, 1996 |
|
HANS RAJ Vs. STATE
|
August 13, 1996 |
|
HANS RAJ Vs. DELHI DEVELOPMENT AUTHORITY
|
February 15, 1996 |
|
HANSPA KNIT PRIVATE LIMITED Vs. FOREIGN EXCHANGE REGULATION BOARD
|
March 6, 1996 |
|
HANUMAN INDUSTRIES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 19, 1996 |
|
HAR BHAGWAN BATRA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 1, 1996 |
|
HARI KISHORE Vs. STATE
|
February 15, 1996 |
|
HARI KRISHAN DASS Vs. JAI KRISHAN DASS
|
July 1, 1996 |
|
HARI PARKASH Vs. DENTAL COUNCIL OF INDIA
|
July 3, 1996 |
|
HARI RAM Vs. RUKMANI DEVI
|
October 29, 1996 |
|
HARI SHANKAR Vs. STATE
|
February 12, 1996 |
|
HARI VANSH CHAWLA Vs. PREM KUTIR CO OPERATIVE
|
February 29, 1996 |
|
HARISH SABHARWAL Vs. LT GOVERNOR OF DELHI
|
October 16, 1996 |
|
HARPAL SINGH Vs. UNION OF INDIA
|
March 19, 1996 |
|
HARPHOOL SINGH Vs. STATE
|
September 9, 1996 |
|
HARPRASHAD AND COMPANY LIMITED Vs. A N PAHUJA INSPECTING ASSTT COMMISSIONER INCOME TAX
|
July 18, 1996 |
|
HAZARI LAL Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
January 2, 1996 |
|
HEM CHAND Vs. HARI KISHAN JAYNA CC
|
February 23, 1996 |
|
HEM LATA Vs. COLLECTOR OF STAMPS
|
May 22, 1996 |
|
HEMRAJ Vs. STATE
|
August 2, 1996 |
|
HIGHWAY ENGINEERING PRIVATE LIMITED Vs. UNION OF INDIA
|
August 9, 1996 |
|
HIMACHAL TELEMATICS LIMITED Vs. HIMACHAL FUTURISTIC COMMUNICATIONS LIMITED
|
February 29, 1996 |
|
HIMAL ENTERPRISES PRIVATE LIMITED Vs. DABUR INDIA PRIVATE LIMITED
|
January 23, 1996 |
|
HIMALAYA DRUG CO. Vs. S.B.L. LIMITED
|
July 12, 1996 |
|
HIMALAYA DRUGS CO Vs. S B L LIMITED
|
July 1, 1996 |
|
HINDUSTAN CONST COMPANY LIMITED Vs. NATIONAL HIGHWAYS AUTH OF INDIA
|
December 20, 1996 |
|
HINDUSTAN LEVER LIMITED Vs. SUSI CHEMICAL PRIVATE LIMITED
|
September 23, 1996 |
|
HINDUSTAN TIMES LIMITED Vs. EMESS ADVERTISING SERVICE
|
January 1, 1996 |
|
HIRA LAL SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 13, 1996 |
|
HOECHST AG Vs. UNISULE PRIVATE LIMITED
|
May 1, 1996 |
|
HORI LAL Vs. STATE
|
November 8, 1996 |
|
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. STANDARD CHARTERED BANK
|
September 4, 1996 |
|
HYDERABAD INDUSTRIES Vs. ASHOK KUMAR GUPTA
|
September 23, 1996 |
|
I F C I Vs. SIDDA SYNTEX
|
April 8, 1996 |
|
I T C Vs. NEW DELHI MUNICIPAL CORPORATION
|
February 1, 1996 |
|
I.T.C. Vs. N.D.M.C.
|
February 28, 1996 |
|
INDANA SPICES AND FOOD INDUS LIMITED Vs. INDIAN CHARGE CHROME
|
May 13, 1996 |
|
INDER KUMAR KAPOOR Vs. JASWANT RAI GULATI DECD
|
January 25, 1996 |
|
INDER PAL KAUR Vs. TAJINDER PAL SINGH
|
March 1, 1996 |
|
INDER PAL SINGH CHADHA Vs. GOVERNER OF NCT OF DELHI
|
October 18, 1996 |
|
INDER SINGH Vs. STATE
|
January 1, 1996 |
|
INDERJIT Vs. DELHI DEVELOPMENT AUTHORITY
|
August 30, 1996 |
|
INDIA FURNISHERS Vs. CHINAR EXPORTS LIMITED
|
October 29, 1996 |
|
INDIA INFORMATION TECHNOLOGY LIMITED Vs. PRIME CABLE NETWORK PRIVATE LIMITED
|
May 1, 1996 |
|
INDIA OVERSEAS BANK Vs. K K SHARMA
|
November 15, 1996 |
|
INDIA TRADE PROMOTION ORGANIZATION Vs. DEPUTY ASSESSOR AND COLLECTOR MUNICIPAL CORPORATION OF DELHI
|
July 1, 1996 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. VETERINARY COUNCIL OF INDIA
|
August 19, 1996 |
|
INDIAN HOTELS COMPANY LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
|
July 1, 1996 |
|
INDIAN HOTELS COMPANY LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
|
February 1, 1996 |
|
INDIAN LEASE DEVELOPMENT LIMITED Vs. SATISH KUMAR SINGH
|
July 12, 1996 |
|
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE INTACH Vs. UNION OF INDIA
|
January 1, 1996 |
|
INDIAN OIL CORPORATION LIMITED Vs. MASTANA JOGI INTERNATIONAL PRIVATE LIMITED
|
March 1, 1996 |
|
INDIAN OIL CORPORATION LIMITED Vs. LT GOVERNOR DELHI
|
October 1, 1996 |
|
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. INDER SHARMA
|
January 1, 1996 |
|
INDICA TRAVELS Vs. RAJI SACHDEV
|
March 13, 1996 |
|
INDIRA KHURANA Vs. PREM PRAKASH
|
December 19, 1996 |
|
INDRAPRASTHA SEHKARI BANK LIMITED Vs. SATISH KUMAR GUPTA
|
May 9, 1996 |
|
INDUSS FOOD PRODUCTS AND EQUIPMENTS LIMITED Vs. RANI SATI ICECREAM PRIVATE LIMITED
|
December 1, 1996 |
|
INDUSTRIAL FINANCE COEPN OF INDIA Vs. ALLIED INTERNATIONAL PRODUCTS LIMITED
|
January 13, 1996 |
|
INDUSTRIAL FINANCE CORPORATION LIMITED Vs. AGRA CONSTRUCTION COMPANY LIMITED
|
September 9, 1996 |
|
INSPECTOR M S NEHRA Vs. UNION OF INDIA
|
May 24, 1996 |
|
INTEGRATED DATABASES INDIA LIMITED Vs. UNION OF INDIA
|
February 14, 1996 |
|
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. AKHIL SIBAL
|
February 28, 1996 |
|
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 1996 |
|
ISHAQ Vs. STATE DELHI ADMN
|
December 1, 1996 |
|
ISHWAR LAL Vs. STATE BANK OF TRAVANCORE
|
October 8, 1996 |
|
ISLAM UD DIN ALIAS ISLAMU Vs. STATE
|
March 20, 1996 |
|
ISMACO ENGG AND FINANCE LIMITED Vs. PIYUSH SEWING MACHINE EMPORIUM
|
July 12, 1996 |
|
J AND P COAST LIMITED Vs. POPULAR THREAD MILLS
|
October 4, 1996 |
|
J C KHOSLA Vs. KHOSLA MEDICAL INSTITUTE AND RESEARCH SOCIETY
|
May 15, 1996 |
|
J E INTERNATIONAL Vs. S K MINOCHA
|
November 6, 1996 |
|
J P GUPTA Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 13, 1996 |
|
J P GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
February 12, 1996 |
|
J S CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
|
November 1, 1996 |
|
J S DALAL Vs. BANK OF INDIA
|
January 15, 1996 |
|
J. ALEXANDER AND OTHER Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND OTHERS
|
November 20, 1996 |
|
J.K. TIWARI Vs. DELHI ADMINISTRATION AND OTHERS
|
February 16, 1996 |
|
JACOB LAWNSON Vs. STATE
|
January 3, 1996 |
|
JAGAN NATH Vs. MAHINDER KAUR
|
January 4, 1996 |
|
JAGDISH KISHORE KAKAR Vs. KRISHNA BAIJAL
|
February 19, 1996 |
|
JAGDISH LAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 12, 1996 |
|
JAGDISH PRASAD AGARWAL Vs. BRIJ BHUSHAN
|
December 13, 1996 |
|
JAGDISH PRASAD GUPTA Vs. C L JAIN
|
January 5, 1996 |
|
JAGDISH PRASAD SHARMA Vs. STATE
|
May 24, 1996 |
|
JAGDISH SINGH Vs. LT GOVERNOR
|
March 20, 1996 |
|
JAGJIWAN CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
October 10, 1996 |
|
JAGMOHAN KAPUR Vs. MANMOHAN KAPUR
|
February 9, 1996 |
|
JAGSONPAL PHARMACEUTICALS LIMITED Vs. SENOR LABORATORIES
|
July 18, 1996 |
|
JAI BHARAT TRADING CO Vs. UNION OF INDIA
|
January 3, 1996 |
|
JAI CHAND Vs. STATE
|
February 2, 1996 |
|
JAI NARAIN SHARMA Vs. LALIT KALA AKADEMI
|
September 1, 1996 |
|
JAI PAL SINGH Vs. STATE
|
May 24, 1996 |
|
JAI PRAKASH GUPTA Vs. VISHAL ALUMINIUM MFG COMPANY
|
August 30, 1996 |
|
JAIVEER @ RAJUS Vs. STATE (NCT OF DELHI)
|
September 2, 1996 |
|
JAIVEER ALIAS RAJU Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
September 1, 1996 |
|
JAMIA MILLIA ISLAM Vs. MOHAMMAD ABU FAZAL FAROOQI
|
May 1, 1996 |
|
JAMILA BEGUM Vs. UNION OF INDIA
|
April 12, 1996 |
|
JANAK RAJ JAI Vs. H D DEVE GOWDA
|
November 21, 1996 |
|
JASSO Vs. STATE
|
March 1, 1996 |
|
JASWANT KAUR Vs. LT GOVERNOR
|
November 15, 1996 |
|
JEET PAL Vs. STATE
|
September 11, 1996 |
|
JG VACUM FLASK LIMITED Vs. EAGLE FLASK PRIVATE LIMITED
|
August 30, 1996 |
|
JITENDER KUMAR VERMA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
September 13, 1996 |
|
JODHRAJ SINGH Vs. UNION OF INDIA
|
October 15, 1996 |
|
JOHN BAMIDELE Vs. STATE
|
March 26, 1996 |
|
JOHN TINSON AND CO PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 9, 1996 |
|
JOHN TINSON AND CO PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 1, 1996 |
|
JUSTICE SISIR KUMAR SEN RETD Vs. UNION OF INDIA
|
September 30, 1996 |
|
K BHATTACHARJEE Vs. DELHI DEVELOPMENT AUTHORITY
|
July 1, 1996 |
|
K C TANEJA Vs. PRAMOD KUMAR TANEJA
|
December 6, 1996 |
|
K G KHOSLA COMPRESSORS PRIVATE LIMITED Vs. SURVIKA INDUSTRIES
|
January 1, 1996 |
|
K K SHUKLA Vs. VIJAY KUMAR GOEL
|
September 13, 1996 |
|
K KRISHNASWAMY Vs. MUNICIPAL CORPORATION OF DELHI
|
May 1, 1996 |
|
K L BATRA Vs. AMBEY ENTERPRISES
|
July 3, 1996 |
|
K L BHATIA Vs. GURMIT SINGH
|
March 1, 1996 |
|
K L JUNEJA Vs. BAWA DAN SINGH
|
December 19, 1996 |
|
K L SHARMA Vs. STATE
|
January 25, 1996 |
|
K L VERMA Vs. STATE
|
December 4, 1996 |
|
K M A LIMITED Vs. UNION OF INDIA
|
February 16, 1996 |
|
K M SHARMA Vs. INCOME TAX OFFICER
|
May 24, 1996 |
|
K M SHARMA Vs. I T O
|
May 1, 1996 |
|
KAILASH AND ASSOCIATES Vs. NEW DELHI MUNICIPAL CORPORATION
|
February 26, 1996 |
|
KALAWATI Vs. STATE
|
October 1, 1996 |
|
KALLO MAL GOPAL CHAND Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
April 1, 1996 |
|
KAMAL GANDHI Vs. M G ATRI CHIEF ENFORCEMENT OFFICER
|
November 1, 1996 |
|
KAMAL KISHORE Vs. S D MATHUR
|
April 16, 1996 |
|
KAMALVEER Vs. STATE (GOVT. OF N.C.T.) DELHI
|
January 4, 1996 |
|
KAPIL MOHAN MAJ Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1996 |
|
KARAM CHAND CHAUDHARY Vs. S K TRADERS AND OTHERS
|
November 27, 1996 |
|
KARAMJIT SINGH Vs. MANGLI DEVI
|
May 8, 1996 |
|
KARAN SINGH PHOOLWATI Vs. NEW DELHI MUNICIPAL CORPORATION
|
February 29, 1996 |
|
KASHMIR VANASPATI PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
December 6, 1996 |
|
KATARIA EDUCATIONAL SOCIETY Vs. VIKAS PURI A BLOCK WELFARE ASSOCIATION
|
July 1, 1996 |
|
KAUSHALYA DEVI ALIAS LEKHI BAI Vs. HARIVANSH LAL
|
May 7, 1996 |
|
KEDARI SINGH Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
October 18, 1996 |
|
KELLOGG COMPANY Vs. PRAVIN KUMAR BHADABHAI
|
February 15, 1996 |
|
KEWAL KRISHAN KUMAR Vs. KAUSHAL ROLLER FLOUR MILLS PRIVATE LIMITED
|
August 23, 1996 |
|
KHUSHI RAM BEHARI LAL LIMITED Vs. STATE TRADING CORPN
|
December 19, 1996 |
|
KISHAN KUMAR SHYAM LAL BANSAL CONTRACTORS Vs. UNION OF INDIA
|
July 1, 1996 |
|
KISHAN LAL Vs. M C D DESU
|
March 20, 1996 |
|
KISHAN LAL Vs. NEW DELHI MUNICIPAL CORPORATION
|
December 1, 1996 |
|
KISHORI LAL DECD Vs. SIRI KRISHAN
|
February 26, 1996 |
|
KISSAN CHEMICALS Vs. UNION OF INDIA
|
May 17, 1996 |
|
KOCHHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY
|
February 1, 1996 |
|
KOMAL MITTAL MINOR Vs. UNIVERSITY OF DELHI
|
October 10, 1996 |
|
KRANTI ARORA Vs. NEW DELHI MUNICIPAL CORPORATION
|
July 31, 1996 |
|
KRISHAN CHAND Vs. UNION OF INDIA
|
April 18, 1996 |
|
KRISHAN LAL ALIAS KRISHAN KUMAR Vs. K M SHARMA
|
February 23, 1996 |
|
KRISHAN LAL ARORA Vs. VED PARKASH
|
March 7, 1996 |
|
KRISHNA AND CO. Vs. UNION OF INDIA (UOI)
|
February 20, 1996 |
|
KRISHNA LAL Vs. COMMISSIONER OF WEALTH TAX
|
September 24, 1996 |
|
KULBIR SINGH Vs. UNION OF INDIA
|
May 10, 1996 |
|
KULJIT SINGH KOHLI Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 9, 1996 |
|
KUMAR CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
August 27, 1996 |
|
KUNIL HANIFA Vs. UNION OF INDIA
|
October 1, 1996 |
|
KUNIL MOHD HANIFA Vs. UNION OF INDIA AND ANOTHER
|
October 17, 1996 |
|
KUNTI VERMAN Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 18, 1996 |
|
LADY IRWIN COLLEGE SOCIETY Vs. UNION OF INDIA
|
March 14, 1996 |
|
LAHORI MAL AND SONS Vs. UNION OF INDIA
|
March 1, 1996 |
|
LAHORI SINGH Vs. LARSEN AND TOUBRO LIMITED
|
December 9, 1996 |
|
LAJWANTI Vs. UNION OF INDIA
|
May 8, 1996 |
|
LAKHMI CHAND Vs. PARMANANDA KHEMKA
|
May 10, 1996 |
|
LAKME LIMITED Vs. SUBHASH TRADING
|
August 23, 1996 |
|
LAKSHMI Vs. STATE
|
February 1, 1996 |
|
LAKSHMI COMMERCIAL BANK LIMITED Vs. ROHTAS FINANCIERS PRIVATE LIMITED
|
December 10, 1996 |
|
LAL KRISHAN ADVANI Vs. STATE
|
February 29, 1996 |
|
LALIT KUMAR Vs. STATE
|
April 12, 1996 |
|
LALIT KUMAR VIRMANI Vs. UNITED BANK OF INDIA
|
May 21, 1996 |
|
LALIT MADHAN Vs. DELHI DEVELOPMENT AUTHORITY
|
September 1, 1996 |
|
LALIT NARAIN Vs. STATE
|
September 1, 1996 |
|
LEKH RAJ Vs. UNION OF INDIA
|
September 27, 1996 |
|
LEKH RAJ Vs. UNION OF INDIA
|
September 24, 1996 |
|
LIBERTY SALES SERVICE Vs. SHANTI NATH JAIN
|
October 1, 1996 |
|
LICHHO DEVI Vs. UNION OF INDIA
|
August 22, 1996 |
|
LOK SEVAK CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. S P GOYAL
|
August 1, 1996 |
|
LOTUS INTERNATIONAL Vs. CHATURBHUJADAS KARNANI TEXTILES PRIVATE LIMITED
|
December 16, 1996 |
|
LT COL B B ASTHANA RETD Vs. UNION OF INDIA
|
October 7, 1996 |
|
LUCKY HOME CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
|
July 1, 1996 |
|
M C MITTAL Vs. CENTRAL BANK OF INDIA
|
January 18, 1996 |
|
M C MITTAL Vs. CENTRAL BANK OF INDIA
|
January 10, 1996 |
|
M M MONGA Vs. UNION OF INDIA
|
August 19, 1996 |
|
M M SEHGAL LIMITED Vs. SANMATI TRADING INVESTMENTS LIMITED
|
December 1, 1996 |
|
M R WARERKAR AND ASSOCIATES PRIVATE LIMITED Vs. MAHARASHTRA TELEPHONE NIGAM LIMITED
|
January 17, 1996 |
|
M S ASSOCIATES Vs. COMMISSIONER OF POLICE
|
May 24, 1996 |
|
M V KRISHNASWAMY Vs. UNIVERSITY GRANTS COMMISSION
|
April 24, 1996 |
|
M V R INDUSTRIES Vs. TRIBAL CO OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED
|
January 1, 1996 |
|
M/S ATLAS INDUSTRIAL CORPORATION Vs. M/S GRAPHIC MACHINERIES
|
March 12, 1996 |
|
M/S. LAMBA STEEL AND ALLOYS (P) LTD. AND OTHERS Vs. DELHI ELECTRIC SUPPLY UNDERTAKING AND ANOTHER
|
May 23, 1996 |
|
MADAN LAL Vs. UNION OF INDIA
|
May 14, 1996 |
|
MADAN LAL Vs. STATE (DELHI ADMN )
|
July 14, 1996 |
|
MADAN LAL GAIND Vs. RABINDER NATH CHANDHIOKE
|
January 29, 1996 |
|
MADHO RAM Vs. P K JAIN
|
March 25, 1996 |
|
MADHO RAM Vs. P K JAIN PRESIDING OFFICER INDUSTRIAL TRIBUNAL DELHI
|
September 4, 1996 |
|
MADHURI ALIAS SHEELA Vs. KALI CHARAN
|
October 7, 1996 |
|
MAHA SINGH Vs. UNION OF INDIA
|
November 18, 1996 |
|
MAHAJAN MEDICAL STORE Vs. DELHI TRANSPORT CORPORATION
|
February 1, 1996 |
|
MAHARAJ KRISHAN Vs. IQBAL KRISHAN
|
February 1, 1996 |
|
MAHATMA PARSHAD Vs. STATE OF DELHI
|
September 1, 1996 |
|
MAHENDER PAL SINGH Vs. GOVT OF NCT OF DELHI
|
April 25, 1996 |
|
MAHENDER PAL SINGH Vs. GOVT. OF NCT OF DELHI
|
April 24, 1996 |
|
MAHESH KUMAR GARG Vs. STATE
|
August 27, 1996 |
|
MAHESH KUMAR MONGA Vs. RISHI RAJ
|
February 1, 1996 |
|
MAHINDER KUMAR Vs. STATE
|
March 14, 1996 |
|
MAINA SUNDRI JAIN Vs. HARI CHAND
|
December 12, 1996 |
|
MALHOTRA RUBBER P LTD Vs. MALHOTRA AUTO PRODUCTS
|
December 6, 1996 |
|
MALVIKA MADAN SEHGAL Vs. M M DEHGAL LIMITED
|
December 10, 1996 |
|
MAN MOHAN LAL Vs. SUMAN LAL
|
February 23, 1996 |
|
MANAGEMENT OF DELHI DEVELOPMENT AUTHORITY Vs. RADHEY SHYAM TYAGI
|
January 8, 1996 |
|
MANAGEMENT OF JOR BAGH DISTRIBUTORS PRIVATE LIMITED Vs. WORKMEN
|
May 1, 1996 |
|
MANGAT RAM Vs. VICE CHAIRMAN D D A
|
February 7, 1996 |
|
MANGAT RAM AND ORS. Vs. VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY AND ORS.
|
September 2, 1996 |
|
MANIK GURBUXANI Vs. MADAN JHA
|
November 8, 1996 |
|
MANISH TANWAR Vs. PRINCIPAL RAJDHANI COLLEGE
|
September 2, 1996 |
|
MANISHA SURANA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 1, 1996 |
|
MANJIT SINGH KOHLI Vs. MUNNI DEVI
|
July 1, 1996 |
|
MANJU BHATIA Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 6, 1996 |
|
MANOHAR LAL Vs. RICHHPAL
|
November 29, 1996 |
|
MANOHAR LAL ARORA Vs. SUNILA AGARWAL
|
July 3, 1996 |
|
MANOJ PANT Vs. STATE
|
February 8, 1996 |
|
MANSA RAM Vs. UNION OF INDIA
|
August 1, 1996 |
|
MARUTI UDUOG LIMITED Vs. HI Q INTERNATIONAL
|
July 1, 1996 |
|
MARWAHA CONSTRUCTION COMPANY Vs. AIRPORT AUTHORITY OF INDIA
|
August 6, 1996 |
|
MAYA DEVI Vs. UNION OF INDIA
|
November 6, 1996 |
|
MAYA DEVI Vs. STATE
|
December 30, 1996 |
|
MEENU SRIVASTVA Vs. STATE OF DELHI
|
February 13, 1996 |
|
MEGH RAJ GUPTA Vs. K K GUPTA
|
May 6, 1996 |
|
MEHANDI HASSAN Vs. STATE
|
September 1, 1996 |
|
MEHANDI HASSAN Vs. STATE
|
September 25, 1996 |
|
MEHAR ELAHI Vs. VERHA MAL
|
October 17, 1996 |
|
MEHTAB AKAM KHA Vs. UNIVERSITY OF DELHI
|
October 9, 1996 |
|
METALEX PIPES LIMITED Vs. IATC PRIVATE LIMITED
|
July 12, 1996 |
|
METALEX PIPES LIMITED Vs. IATC PRIVATE LIMITED
|
July 1, 1996 |
|
METROPOL INDIA PRIVATE LIMITED Vs. PRAVEEN INDUSTRIES INDIA
|
January 19, 1996 |
|
MICRONIX INDIA Vs. DISCO ELECTRONICS LIMITED
|
September 1, 1996 |
|
MICRONIX INDIA Vs. DISCO ELECTRONICS LTD
|
September 13, 1996 |
|
MISHA VADERA Vs. RAVI KUMAR
|
November 9, 1996 |
|
MISHA VADHERA Vs. RAVI KUMAR
|
February 29, 1996 |
|
MISHRI DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
December 20, 1996 |
|
MOHAMMAD SADDIQ Vs. UNION OF INDIA
|
January 16, 1996 |
|
MOHAN CONSTRUCTION CO Vs. NATRAJ VIHAR CO OP GROUP HOUSING SOCIETY
|
January 24, 1996 |
|
MOHAR SINGH Vs. SARDARI LAL
|
March 1, 1996 |
|
MOHAR SINGH Vs. DEEN DAYAL GUPTA
|
October 11, 1996 |
|
MOHD. SIDDIQUE Vs. UNION OF INDIA AND OTHERS
|
September 2, 1996 |
|
MONA Vs. MUNICIPAL CORPORATION OF DELHI
|
July 11, 1996 |
|
MONIKA ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
|
May 10, 1996 |
|
MOOLCHAND KHARATI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. LABOUR COMMISSIONER OF SECRETARY LABOUR
|
October 18, 1996 |
|
MOOLCHAND KHARATI RAM HOSPITAL KARAMCHARI UNION Vs. LABOUR COMMISSIONER
|
December 2, 1996 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. MILAP BUS SERVICE REGD
|
July 1, 1996 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. C MOHAMMED
|
May 1, 1996 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. RAM NIWAS SHARMA AND SHARMA
|
February 1, 1996 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. PREM SHANKAR SINGH
|
February 1, 1996 |
|
MUKAND LIMITED Vs. TYAZHPROM EXPORT
|
May 1, 1996 |
|
MUKHRIAR SINGH Vs. CHIEF ELECTION OFFICER
|
April 18, 1996 |
|
MUNI LAL Vs. UNION OF INDIA
|
September 1, 1996 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAJ KISHORE GUPTA
|
May 21, 1996 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MOHAMMAD ISHTAAQ
|
February 29, 1996 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ROHTAS
|
February 28, 1996 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SUJAN SINGH
|
February 28, 1996 |
|
MURTI SH JAGAN NATH JI Vs. DELHI ADMINISTRATION
|
March 1, 1996 |
|
MVA FINANCE PRIVATE LIMITED Vs. UNION OF INDIA
|
February 29, 1996 |
|
N C BAKSHI Vs. MUNICIPAL CORPORATION OF DELHI
|
November 1, 1996 |
|
N K BHATIA Vs. R K SOOD
|
March 1, 1996 |
|
N K GILLANI Vs. VINOD AHUJA
|
January 1, 1996 |
|
N K MUROATE Vs. UNION OF INDIA
|
October 9, 1996 |
|
N K SEHGAL Vs. MADHU MAHAJAN
|
July 9, 1996 |
|
N S I C LIMITED Vs. LAXMINARAYAN METAL ROLLING PRIVATE LIMITED
|
January 29, 1996 |
|
N S PADMANABHAN Vs. PADMINI
|
March 12, 1996 |
|
NABHA INVESTMENT PRIVATE LIMITED Vs. HARKISHAN DASS LUKHMI DASS STATE BANK OF INDIA HMM LTD
|
January 1, 1996 |
|
NAHAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
March 8, 1996 |
|
NAND LAL PANT Vs. DELHI ADMINISTRATION
|
July 31, 1996 |
|
NARAIN BARALIA Vs. RAJESHWAR DAYAL
|
January 1, 1996 |
|
NARENDER KUMAR Vs. STATE
|
April 25, 1996 |
|
NARENDER SINGH Vs. D T C
|
May 1, 1996 |
|
NARENDER SINGH Vs. DISTRICT COLLECTOR OFFICER
|
September 25, 1996 |
|
NARENDRA KUMAR Vs. UNION OF INDIA
|
September 13, 1996 |
|
NARESH CHAND JAIN Vs. UNION OF INDIA
|
December 16, 1996 |
|
NARESH CHAND JAIN AND SONS Vs. LT GOVERNOR NCT
|
May 1, 1996 |
|
NARESH KUMAR Vs. STATE
|
March 22, 1996 |
|
NARESH KUMAR AGGARWAL Vs. DAVENDER KUMAR MITTAL
|
May 1, 1996 |
|
NARESH KUMAR GUPTA Vs. NAV BHARAT TIMES COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
January 8, 1996 |
|
NARESH KUMAR JAIN Vs. UNION OF INDIA
|
September 27, 1996 |
|
NAROTAM PRASAD Vs. PREMALABAI CHAVAN
|
September 9, 1996 |
|
NARULA UDYOG INDIA PRIVATE LIMITED Vs. BHARAT OVERSEAS BANK LIMITED
|
April 1, 1996 |
|
NATIONAL BUILDING CORPORATION LIMITED Vs. GEC ALSTHOM HVDC INDIA LIMITED
|
July 1, 1996 |
|
NATIONAL BUILDING CORPORATION LIMITED Vs. GEC ALSTHOM HVDC INDIA LIMITED
|
August 30, 1996 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMLA DEVI
|
November 6, 1996 |
|
NATIONAL MARKETING CO Vs. SHYAM SHANKER GOELA
|
September 6, 1996 |
|
NATIONAL POLYMERS Vs. EASTERN POLYMERS
|
October 14, 1996 |
|
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. CHROME INTERNATIONAL
|
July 9, 1996 |
|
NATIONAL TEXTILE CORPORATION Vs. SUBHKARANDAS CHIRANJILAL
|
February 27, 1996 |
|
NAUSHAD ALIAS BHURA Vs. STATE
|
August 1, 1996 |
|
NAVAL Vs. STATE
|
March 8, 1996 |
|
NAZIM Vs. STATE
|
February 13, 1996 |
|
NEELAM MAHAJAN SINGH Vs. COMMISSIONER OF POLICE
|
March 1, 1996 |
|
NEERA GUPTA Vs. UNIVERSITY OF DELHI
|
July 16, 1996 |
|
NEETA KOHLI Vs. DIRECTOR OF EDUCATION
|
May 13, 1996 |
|
NEW BANK OF INDIA Vs. BHUPINDER SINGH BRAR
|
May 1, 1996 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. SAVITRI DEVI SHARMA
|
January 2, 1996 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. MAINI SUNDRI JAIN
|
September 16, 1996 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. MAINA SUNDRI JAIN
|
December 12, 1996 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. MOTOR INDUSTRIES COMPANY LIMITED
|
October 7, 1996 |
|
NEW ERA INDUSTRIES Vs. INDIA TOURISM DEVELOPMENT CORP. LTD
|
May 21, 1996 |
|
NEW INDIA ASSURANCE CO. Vs. DELHI AHMEDABAD ROADWAYS
|
September 13, 1996 |
|
NEW UNITED AUTOMOBILES Vs. CYCLE EQUIPMENT PVT. LTD
|
May 10, 1996 |
|
NIAGARA HOTELS AND BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
|
November 22, 1996 |
|
NIAGARA HOTELS AND BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
|
November 1, 1996 |
|
NIDHI DHAWAN Vs. SUNIL DHAWAN
|
July 10, 1996 |
|
NINA PILLAI Vs. UNION OF INDIA
|
January 10, 1996 |
|
NIRANJAN SINGH Vs. STATE DELHI ADMINISTRATION
|
September 4, 1996 |
|
NIRMAL KUMAR SHARMA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
July 1, 1996 |
|
NIRMALA ABROL Vs. SURENDER MOHAN NAYYAR
|
September 26, 1996 |
|
NISSAR ALIAS PAPPU Vs. STATE
|
December 12, 1996 |
|
O P ARORA Vs. UNION OF INDIA
|
August 1, 1996 |
|
O P BHALLA Vs. STATE
|
September 1, 1996 |
|
O P BHALLA Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 9, 1996 |
|
O P MALHOTRA Vs. STATE
|
August 1, 1996 |
|
O P SAXENA Vs. STATE
|
April 24, 1996 |
|
OLD WORLD HOSPITALITY PRIVATE LIMITED Vs. INDIA HABITAT CENTRE
|
August 23, 1996 |
|
OM BUILDERS PRIVATE LIMITED Vs. EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED
|
January 19, 1996 |
|
OM PAL SINGH HOON Vs. UNION OF INDIA
|
March 7, 1996 |
|
OM PRAKASH Vs. FOOD CORPORATION OF INDIA
|
March 4, 1996 |
|
OM PRAKASH Vs. R A ACHARYA
|
March 16, 1996 |
|
OM PRAKASH Vs. STATE
|
November 8, 1996 |
|
OM PRAKASH Vs. R.A. ACHARYA
|
January 4, 1996 |
|
OM PRAKASH KEDIA Vs. RAMA KANT
|
January 4, 1996 |
|
ORIENTAL BANK OF COMMERCE Vs. REMCO INTERNATIONAL
|
January 16, 1996 |
|
ORIENTAL BANK OF COMMERCE Vs. MOHAN GUPTA
|
March 1, 1996 |
|
ORIENTAL INSURANCE CO. Vs. K.P. KAPUR
|
December 5, 1996 |
|
ORIENTAL STRUCTURAL ENGINEERING PRIVATE LIMITED Vs. CHAIRMAN INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
July 16, 1996 |
|
P K GUPTA Vs. GOLD CRAFT COOP GROUP HOUSING SOCIETY LIMITED
|
February 29, 1996 |
|
P K SHARMA Vs. MOTI LAL NEHRU COLLEGE EVE
|
April 25, 1996 |
|
P M LALITHA LEKHA Vs. LT GOVERNOR
|
July 1, 1996 |
|
P N MAGAN Vs. KARMA PROCESSORS PRIVATE LIMITED
|
February 1, 1996 |
|
P S AGGARWAL Vs. NEW DELHI MUNICIPAL CORPORATION
|
February 1, 1996 |
|
P S GUPTA Vs. NEW DELHI MUNICIPAL CORPORATION
|
August 1, 1996 |
|
P S JAIN COMPANY LIMITED Vs. ATMA RAM PROPERTIES PRIVATE LIMITED
|
December 16, 1996 |
|
P S VERMA Vs. JAMIA ISLAMIA UNIVERSITY
|
May 21, 1996 |
|
P V NARASHIMA Vs. STATE (CBI/SPE)
|
September 25, 1996 |
|
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
November 1, 1996 |
|
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
November 21, 1996 |
|
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
July 30, 1996 |
|
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
October 9, 1996 |
|
P V NARASIMHA RAO Vs. STATE OF DELHI
|
October 1, 1996 |
|
P V NARASIMHA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
September 26, 1996 |
|
P.N. SINGH Vs. UNION OF INDIA
|
November 6, 1996 |
|
PAMAN LAL THAKUR Vs. BHAGWAN SINGH
|
April 11, 1996 |
|
PANACEA BIOTEC LIMITED Vs. RECON LIMITED
|
July 24, 1996 |
|
PARAMJEET SINGH Vs. STATE
|
September 2, 1996 |
|
PARAMOUNT PUBLICITY PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
|
March 1, 1996 |
|
PARAMVEER SINGH SACHDEVA Vs. KOHINOOR PAINTS
|
December 1, 1996 |
|
PARASNATH AND ASSOCIATION PRIVATE LIMITED Vs. KALA WATI
|
July 1, 1996 |
|
PARIMAL KUMAR ROY Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
September 1, 1996 |
|
PARIMAL ROY Vs. ALL INDIA INSURANCE OF MEDICALSCIENCES
|
March 22, 1996 |
|
PARMOD KUMAR BHATIA Vs. POWER FINANCE CORPORATION LIMITED
|
November 1, 1996 |
|
PARTAP GASES AND CHEMICALS PRIVATE LIMITED Vs. ACHAL INVESTMENT LIMITED
|
May 23, 1996 |
|
PATSONS PACKING AND SHIPPING COMPANY Vs. CENTEAL COTTAGE INDUSTRIES CORPORATION OF INDIA LIMITED
|
July 3, 1996 |
|
PATURU RAMA RAO Vs. STATE (C B I )
|
September 19, 1996 |
|
PATURU RAMA RAO Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
September 1, 1996 |
|
PEOPLES ENGG AND MOTOR WORKS LIMITED Vs. UNION OF INDIA
|
July 11, 1996 |
|
PEPSI FOODS Vs. JAI DRINKS PRIVATE LIMITED
|
March 4, 1996 |
|
PEPSI FOODS LIMITED Vs. JAI DRINKS PRIVATE LIMITED
|
March 1, 1996 |
|
PERFECT ENGINEERING WORKS Vs. HARISH CHAUHAN
|
January 19, 1996 |
|
PERSONAL POINT Vs. STATE
|
August 1, 1996 |
|
PERSONAL POINT Vs. STATE
|
August 19, 1996 |
|
PETER GEORGE Vs. JANAK J GANDHI
|
January 9, 1996 |
|
PHOOL WATI Vs. HARSH GOGIA
|
May 2, 1996 |
|
PINKI DEVI Vs. UNION OF INDIA
|
September 4, 1996 |
|
PIONEER CROCKERY HOUSE Vs. LT. GOVERNOR OF DELHI
|
May 17, 1996 |
|
PIONEER PUBLICITY CORP Vs. NEW DELHI MUNICIPAL COMMITTEE
|
February 1, 1996 |
|
PISHORI LAL MAGGO Vs. DELHI DEVELOPMENT AUTHORITY
|
October 8, 1996 |
|
PLASTICIANS (INDIA) Vs. RAKESH COTTAGE INDUSTRIES
|
September 25, 1996 |
|
PLASTICIANS INDIA Vs. RAKESH COTTAGE INDUSTRIES
|
September 1, 1996 |
|
PNB CAPITAL SERVICES LIMITED Vs. SUMAC INTERNATIONAL LIMITED
|
May 6, 1996 |
|
POLUGLASS ACRYLIC MFG CO PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
October 1, 1996 |
|
POONAM SOIN Vs. VINOD K. SOIN
|
April 22, 1996 |
|
PRABHAT KRISHNA Vs. LT GOVERNOR
|
September 1, 1996 |
|
PRABHAT KUMAR Vs. LIBERHAN AYODHYA COMMISSION OF INQUIRY
|
July 1, 1996 |
|
PRADEEP KUMAR CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 16, 1996 |
|
PRADUMAN DUTT SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION SHIKSHA KENDRA
|
December 20, 1996 |
|
PRADUMAN KUMAR JOLLY Vs. STATE
|
February 12, 1996 |
|
PRAKASH WATI BALI Vs. MANISH DEWAN
|
May 2, 1996 |
|
PRAMOD KUMAR Vs. DISTRICT AND SESSIONS JUDGE DELHI
|
January 5, 1996 |
|
PRAMOD KUMAR BHANDARI Vs. STATE
|
October 18, 1996 |
|
PRAMOD KUMAR BHANDARI Vs. STATE
|
October 1, 1996 |
|
PRANAV SARASWAT Vs. SAPNA SARASWAT
|
November 22, 1996 |
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PRATAP PAWAR Vs. PRIYA PAWAR
|
July 23, 1996 |
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PREM AGGARWAL Vs. HARPAL SINGH
|
September 27, 1996 |
|
PREM BAHADUR Vs. STATE
|
August 9, 1996 |
|
PREM NATH MONGA FOODS AND BEVERAGES PRIVATE LIMITED Vs. JAINCO INDUSTRIES
|
May 20, 1996 |
|
PREM PRAKASH Vs. AIR INDIA CORPORATION
|
August 1, 1996 |
|
PREM PRASHAD JUNEJA Vs. MUNICIPAL CORPORATION OF DELHI
|
March 20, 1996 |
|
PREM SAGAR Vs. VIJAY KUMAR RAJPUT
|
September 1, 1996 |
|
PREM SINGH Vs. STATE
|
March 20, 1996 |
|
PRICE WATERHOUSE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
September 1, 1996 |
|
PRICE WATERHOUSE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
September 12, 1996 |
|
PRIMA CHANNEL Vs. UNION OF INDIA
|
April 19, 1996 |
|
PRIME CHENNEL Vs. UNION OF INDIA
|
May 24, 1996 |
|
PRIYANKA OVERSEAS PRIVATE LIMITED Vs. UNION OF INDIA
|
October 1, 1996 |
|
PROCTER AND GAMBLE COMPANY Vs. SATISH PATEL
|
August 22, 1996 |
|
PROMILLA SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 15, 1996 |
|
PUNEET INDUSTRIAL CONTROLS PVT LTD Vs. CLASSIC ELECTRONICS
|
May 20, 1996 |
|
PUNJ SONS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
December 13, 1996 |
|
PUNJAB AND SIND BANK Vs. PUNJAB AND SIND BANK OFFICERS JOINT ACTION COMMITTEE
|
July 1, 1996 |
|
PUNJAB AND SIND BANK Vs. NEW INDIA KNITTING MILLS
|
January 1, 1996 |
|
PUNJAB NATIONAL BANK Vs. S KARTAR SINGH
|
December 4, 1996 |
|
PUNJAB NATIONALBANK Vs. POPULAR PLASTIC UDYOG
|
January 1, 1996 |
|
PUNJAB SIND BANK Vs. MAHINDER SINGH MANJIT
|
February 5, 1996 |
|
PUSHPA DEVI Vs. STATE
|
July 1, 1996 |
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PUSHPA KATHJU Vs. AMIT MOHAN S DAHIYA BADSHAD
|
May 1, 1996 |
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PUSHPA WATI Vs. MAHENDRA KUMAR
|
February 29, 1996 |
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PUSHPLATA Vs. DELHI STATE INDUS DEV CORPN LIMITED
|
January 16, 1996 |
|
R A BHUJWALA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 10, 1996 |
|
R C CHAUDHARY Vs. PRESTIGE FINANCE CHIT CO
|
July 9, 1996 |
|
R C CHAUDHRY Vs. PRESTIGE FINANCE AND CHIT FUND COMPANY PRIVATE LIMITED
|
July 3, 1996 |
|
R C PURI Vs. JAGDIP KAUR
|
February 1, 1996 |
|
R C SOOD AND CO PRIVATE LIMITED Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
|
March 21, 1996 |
|
R D SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 1, 1996 |
|
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 1, 1996 |
|
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
|
February 9, 1996 |
|
R K CONSTRUCTION Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
March 1, 1996 |
|
R K GOEL ABHEY KUMAR JAIN Vs. UNION OF INDIA
|
November 18, 1996 |
|
R K KHATRI Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
January 8, 1996 |
|
R N TIWARI Vs. A S SAXENA
|
July 26, 1996 |
|
R S ARYA Vs. T R DEWAN
|
March 1, 1996 |
|
R.K. AGARWAL Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LIMITED
|
April 9, 1996 |
|
RADHE SHYAM Vs. STATE
|
August 29, 1996 |
|
RADHEY MOHAN Vs. REGISTRAR COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
July 1, 1996 |
|
RAI SINGH Vs. STATE
|
March 6, 1996 |
|
RAJ BAHADUR ALIAS DENNY Vs. STATE
|
February 28, 1996 |
|
RAJ ESHWAR Vs. AAROHI BUILDER PRIVATE LIMITED
|
April 26, 1996 |
|
RAJ KISHAN Vs. LABOUR COURT
|
July 9, 1996 |
|
RAJ KUMAR Vs. EXECUTIVE ENGINEER CPWD
|
September 2, 1996 |
|
RAJ KUMAR Vs. STATE
|
January 23, 1996 |
|
RAJ KUMAR SADHANA AKHILESH Vs. STATE
|
August 30, 1996 |
|
RAJ KUMAR SADHANA AND AKHILESH Vs. STATE
|
August 1, 1996 |
|
RAJ KUMAR SRIVASTAVA Vs. RAJESH KUMAR SRIVASTAVA
|
July 1, 1996 |
|
RAJ KUMARI Vs. STATE TRANSPORT AAPPELLATE AUTHORITY
|
April 18, 1996 |
|
RAJ PAL CLOTH HOUSE Vs. FANCY TEXTILES INDIA
|
November 13, 1996 |
|
RAJ RANI SEHGAL Vs. STATE
|
May 24, 1996 |
|
RAJA POCKET BOOKS Vs. RADHA POCKET BOOKS
|
December 6, 1996 |
|
RAJA SYNTHETICS Vs. PRADEEP CORPORATION
|
December 6, 1996 |
|
RAJASTHAN PREM KRISHNA TRANSPORT CO Vs. COMMISSIONER WORKMENS COMPENSATION & ORS
|
August 16, 1996 |
|
RAJBIR SINGH Vs. MOHAN LAL SHARMA
|
April 24, 1996 |
|
RAJEEV KUMAR AGGARWAL Vs. CEGAT
|
March 25, 1996 |
|
RAJEEV MALHOTRA Vs. AMIT HOME APPLIANCES
|
September 10, 1996 |
|
RAJEN GUPTA Vs. RAJ KUMAR PURI
|
January 5, 1996 |
|
RAJENDER KUMAR SHARMA Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
November 15, 1996 |
|
RAJENDER NARAYAN VAJPEYI Vs. STATE
|
September 12, 1996 |
|
RAJESH BATRA Vs. GRANDLAY ELECTRICALS INDIA
|
December 13, 1996 |
|
RAJI Vs. STATE
|
November 1, 1996 |
|
RAJINDER KUMAR Vs. STATE
|
August 5, 1996 |
|
RAJINDER KUMAR RAKYAN Vs. JITENDER KUMAR RAKYAN
|
September 1, 1996 |
|
RAJINDER KUMAR SHARMA Vs. LT GOVERNOR DELHI
|
August 17, 1996 |
|
RAJINDER KUMAR SHARMA Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
November 1, 1996 |
|
RAJINDER KUMAR SHARMA Vs. STATE
|
April 9, 1996 |
|
RAJINDER MOTWANI Vs. DAULAT RAM
|
January 5, 1996 |
|
RAJINDER PAL SHARMA Vs. UNION OF INDIA
|
April 8, 1996 |
|
RAJINDER SINGH Vs. STATE
|
December 1, 1996 |
|
RAJIV GOYAL Vs. PRAKASH WATI KOHLI
|
July 1, 1996 |
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RAJIV KUMAR AGGARWAL Vs. UNION OF INDIA
|
July 1, 1996 |
|
RAJIV SETH Vs. DAYA KISHAN MEHRA
|
February 6, 1996 |
|
RAKESH AGGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 1996 |
|
RAKESH ARORA Vs. S D TECHNICAL SERVICES PRIVATE LIMITED
|
February 8, 1996 |
|
RAKESH KHANNA Vs. VISHWANATH KHANNA
|
February 9, 1996 |
|
RAKESH KUMAR AGGARWAL Vs. LOCKS AND LOCKING DEVICES INDIA
|
November 8, 1996 |
|
RAKSONS LEASING AND FINANCE LIMITED Vs. KULBIR BHASIN
|
February 1, 1996 |
|
RAM BETI Vs. SUMESH PRASHAD
|
November 1, 1996 |
|
RAM BILAS Vs. PRESIDING OFFICER LABOUR COURT NO II
|
February 5, 1996 |
|
RAM CHANDER MANDAL Vs. STATE
|
October 3, 1996 |
|
RAM DHAR Vs. STATE
|
July 30, 1996 |
|
RAM KISHAN Vs. MUNICIPAL CORPORATION OF DELHI
|
March 21, 1996 |
|
RAM KISHAN SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
February 9, 1996 |
|
RAM MOHAN WAHEE Vs. UNION OF INDIA
|
April 12, 1996 |
|
RAM NIWAS GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
February 15, 1996 |
|
RAM PRAKASH Vs. STATE
|
May 1, 1996 |
|
RAM PRAKASH Vs. STATE
|
May 24, 1996 |
|
RAM PRAKASH AND CO PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
|
October 4, 1996 |
|
RAM PRAKASH RAI Vs. BIHAR INFORMATION CENTRE
|
January 7, 1996 |
|
RAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
January 3, 1996 |
|
RAM SINGH Vs. STATE
|
August 2, 1996 |
|
RAM SINGH ALIAS PAHARI Vs. STATE
|
July 24, 1996 |
|
RAM VIR SINGH Vs. UNION OF INDIA
|
May 24, 1996 |
|
RAMESH Vs. STATE
|
September 20, 1996 |
|
RAMESHALIASMESHI Vs. STATE
|
August 2, 1996 |
|
RAMESHWAR DAYAL SHARMA Vs. JAGPAL SINGH
|
October 18, 1996 |
|
RAMPUR ENGINEERING COMPANY LIMITED Vs. NTPC
|
December 21, 1996 |
|
RANBIR SINGH Vs. VIDYA SAGAR SOOD
|
December 1, 1996 |
|
RANBIR SINGH Vs. VIDYA SAGAR SOOD
|
December 2, 1996 |
|
RANI CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
|
February 5, 1996 |
|
RANU GHOSH Vs. STATE
|
December 25, 1996 |
|
RASHTRIYA MUKTI MORCHA Vs. SURAJ MANDAL
|
May 24, 1996 |
|
RATAN ALIAS RAM RATAN Vs. STATE
|
July 30, 1996 |
|
RATAN PERKASH Vs. BELA SIHARE
|
April 18, 1996 |
|
RATANLAL MANDALAUS Vs. RAM AVTAR
|
February 1, 1996 |
|
RATNA SAGAR PRIVATE LIMITED Vs. TRISEA PUBLICATIONS
|
May 20, 1996 |
|
RATTAN KUMAR GUPTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
March 1, 1996 |
|
RATTAN LAL Vs. STATE
|
September 25, 1996 |
|
RATTAN LAL MEHTA Vs. RAJINDER KAPOOR
|
January 19, 1996 |
|
RAVI SHANKAR GARG Vs. DELHI DEVELOPMENT AUTHORITY
|
October 11, 1996 |
|
RAVINDER WADHWA Vs. STATE
|
January 21, 1996 |
|
RAVINDER WADHWA Vs. STATE
|
January 12, 1996 |
|
RAVINDRA JAIN Vs. NATRAJ ALBUMS INDUSTRIES PVT LIMITED
|
October 16, 1996 |
|
RECKITT AND COLMAN OF INDIA LIMITED Vs. KIWI T T K LIMITED
|
May 1, 1996 |
|
REEAA HOTEL AND RESTAURANTS PRIVATE LIMITED Vs. ANUSRI ENTERPRISES
|
July 1, 1996 |
|
REFUGEES COOPERATIVE HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
|
July 31, 1996 |
|
REGAL THEATRE Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1996 |
|
REPL LIMITED Vs. GAS AUTHORITY OF INDIA LIMITED
|
August 7, 1996 |
|
ROHIT ARORA Vs. STATE
|
August 1, 1996 |
|
ROLLS ROYCE PLC Vs. R R MOTORS PRIVATE LIMITED
|
October 30, 1996 |
|
ROMESH KOHLI Vs. BHOJ RAJ KOHLI
|
January 1, 1996 |
|
ROOP MADAN Vs. STATE
|
November 1, 1996 |
|
ROSHAN LAL OIL MILLS LIMITED Vs. ASSAM COMPANY LIMITED
|
September 13, 1996 |
|
RUNU GHOSH Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
September 1, 1996 |
|
RUPENDRA KASHYAP Vs. JIWAN PUBLISHING HOUSE
|
July 1, 1996 |
|
RUTTONSHA INERNATIONAL RECTIFIER PRIVATE LIMITED Vs. UNION OF INDIA
|
July 16, 1996 |
|
S A BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
|
August 19, 1996 |
|
S A JAWAD Vs. DELHI MUNICIPAL CORPORATION
|
July 1, 1996 |
|
S AJIT SINGH Vs. RAM SWAROOPI DEVI
|
March 6, 1996 |
|
S C L MALIK AVSM RETD Vs. MUNICIPAL CORPORATION OF DELHI
|
February 2, 1996 |
|
S C SABHARWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
May 22, 1996 |
|
S J CHAUDHRI Vs. VANTAGE CONSTRUCTION PRIVATE LIMITED
|
January 1, 1996 |
|
S JAYADEV MANAGING DIRECTOR Vs. STATE
|
December 17, 1996 |
|
S K BHATTACHARYA Vs. UNION OF INDIA
|
September 1, 1996 |
|
S K CHOPRA Vs. MUNICIPAL CORPORATION OF DELHI
|
July 17, 1996 |
|
S K JETLY Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
October 17, 1996 |
|
S K MALIK Vs. NANDITA SINGH
|
July 3, 1996 |
|
S K TANDON Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 8, 1996 |
|
S L ASSOCIATES PRIVATE LIMITED Vs. KARNATAKA HANDLOOM DEV
|
March 11, 1996 |
|
S L GUPTA Vs. RAMESH KUMAR
|
July 3, 1996 |
|
S LAL AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
July 1, 1996 |
|
S MOHINDER PAL SINGH Vs. UTTAM KAUR PURI
|
August 13, 1996 |
|
S N AGGARWAL Vs. STATE BANK OF INDIA
|
March 21, 1996 |
|
S N ENGINEERING WORKS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
April 12, 1996 |
|
S P AGARWAL Vs. DELHI MUNICIPAL CORPORATION
|
September 2, 1996 |
|
S P AGGARWAL Vs. NEW DELHI MUNICIPAL COUNCIL
|
December 1, 1996 |
|
S PRITPAL SINGH Vs. KULDEEP KAUR
|
January 1, 1996 |
|
S R GAUBA Vs. ADMINISTRATOR MUNICIPAL CORPORATION OF DELHI
|
August 2, 1996 |
|
S RAGHUNATHAN Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
|
September 13, 1996 |
|
S S JAIN PROPROETOR Vs. DELHI DEVELOPMENT AUTHORITY
|
February 1, 1996 |
|
S S SHARMA Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
January 1, 1996 |
|
S S SODHI Vs. NATIONAL COUNCIL OF STATE AGRICULTURAL MARKETING BOARD
|
January 1, 1996 |
|
SACHDEVA EDUCATIONAL SOCIETY REGD Vs. RESIDENTS WELFARE ASSOCIATION GOVERNMENT OF INDIA PRESS COLONY REGD
|
May 17, 1996 |
|
SADHNA GUPTA Vs. UNIVERSITY OF DELHI
|
April 9, 1996 |
|
SAGIR AHMED Vs. STATE
|
November 11, 1996 |
|
SAHARA DEPOSITS AND INVESTMENTS I LTD Vs. KARAN SINGH
|
January 9, 1996 |
|
SAHDEO SINGH SOLANKI Vs. GOVERNMENT OF NCT OF DELHI
|
November 1, 1996 |
|
SAKHI BAI Vs. MAJOR SATISH KUMAR SABHARWAL
|
January 25, 1996 |
|
SAKLAIN Vs. STATE
|
October 1, 1996 |
|
SALEEM Vs. STATE
|
January 25, 1996 |
|
SALEEM ALIAS SALEH Vs. STATE
|
January 1, 1996 |
|
SAME KAUR Vs. JIT RAM
|
January 15, 1996 |
|
SAMIULLAH ALIAS HAJI Vs. UNION OF INDIA
|
May 14, 1996 |
|
SAMRAT INVESTMENT PRIVATE LIMITED Vs. JANAKSONS
|
November 5, 1996 |
|
SANDARBH PROPERTIES PRIVATE LIMITED AND HCL LIMITED Vs. UNION OF INDIA
|
March 21, 1996 |
|
SANDEEP DHAWAN Vs. SITA RAM
|
September 10, 1996 |
|
SANDEEP KOHLI Vs. STATE
|
February 1, 1996 |
|
SANDEEP KOHLI Vs. STATE OF DELHI
|
February 9, 1996 |
|
SANDHYA BHALLA Vs. DELHI PRODUCTIVITY COUNCIL
|
March 20, 1996 |
|
SANDVIK ASIA LIMITED Vs. UNION OF INDIA
|
July 1, 1996 |
|
SANJAY Vs. STATE
|
May 20, 1996 |
|
SANTOSH TULI Vs. RAM NATH PASSI
|
March 1, 1996 |
|
SARASWATI SIKAND Vs. R D SIKAND
|
May 8, 1996 |
|
SARDAR JASWANT SINGH Vs. M/S. DAYA INDUSTRIES AND ANOTHER
|
January 5, 1996 |
|
SARDAR PRITHIPAL SINGH SABHARWAL Vs. MAJ RETD JAGJIT SINGH SABHARWAL
|
May 1, 1996 |
|
SARDAR RAJEEV SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
|
February 28, 1996 |
|
SARIN INTERNATIONAL PRIVATE LIMITED Vs. APPELLATE AUTHORITY FOR INDUS AND FIN RECONSTRUCTION
|
August 19, 1996 |
|
SARSU SINGH Vs. KRISHNA SIKAND
|
January 24, 1996 |
|
SATISH CHAND RASTOGI Vs. JAYANTI PICTURES
|
January 3, 1996 |
|
SATISH CHANDRA Vs. UNION OF INDIA
|
July 4, 1996 |
|
SATISH CHANDRA GOEL Vs. SURESH CHAND GOEL
|
January 5, 1996 |
|
SATISH KUMAR Vs. STATE
|
September 1, 1996 |
|
SATYA AGGARWAL Vs. GAYATRI DEVI
|
April 8, 1996 |
|
SATYA PRAKASH BEHL Vs. UNION OF INDIA
|
October 1, 1996 |
|
SATYA PRAKASH BEHL Vs. UNION OF INDIA
|
December 1, 1996 |
|
SATYA PRAKASH BEHL Vs. UNION OF INDIA
|
December 25, 1996 |
|
SATYA PRAKASH VERMANI Vs. GOVT OF N C T OF DELHI
|
May 14, 1996 |
|
SAVITRI MINDA Vs. MINDA INDUSTRIES CHANDIGARH
|
July 1, 1996 |
|
SCINDIA POTTERIES Vs. CHAND
|
July 11, 1996 |
|
SECTOR TWENTY ONE OWNERS WELFWRE ASSOCIATION Vs. AIR FORCE NAVAL HOUSING BOARD
|
January 8, 1996 |
|
SEES RAM Vs. UNION OF INDIA
|
September 1, 1996 |
|
SHADI LAL SIKKA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 8, 1996 |
|
SHAKIL AHMED ANSARI Vs. UNION OF INDIA
|
May 7, 1996 |
|
SHAKUNTALA DEVI Vs. ASHOK KUMAR BAJAJ
|
February 2, 1996 |
|
SHAKUNTALA TAXALI Vs. STATE DELHI ADMINISTRATION
|
January 1, 1996 |
|
SHAKUNTALA TAXALI Vs. STATE
|
April 1, 1996 |
|
SHALIMAR FURNISHERS Vs. DELHI DEVELOPMENT AUTHORITY
|
January 15, 1996 |
|
SHAM LAL Vs. BAROO MAL
|
February 5, 1996 |
|
SHAM SUNDER Vs. STATE
|
March 25, 1996 |
|
SHAMIM AKHTAR Vs. STATE
|
July 16, 1996 |
|
SHANKUNTALA DEVI Vs. SUNEET KUMAR
|
July 2, 1996 |
|
SHANTI DEVI Vs. RAM SWARUP GOELA
|
October 30, 1996 |
|
SHANTI NARAIN BHATNAGAR Vs. UNION OF INDIA
|
September 19, 1996 |
|
SHARDA NATH Vs. DELHI ADMINISTRATION
|
December 1, 1996 |
|
SHASHI KUMAR MAHAJAN Vs. RAMESH KUMAR MAHAJAN
|
January 18, 1996 |
|
SHASHI MALHOTRA Vs. LAKSHMAN KUMAR AGGARWAL
|
July 1, 1996 |
|
SHASHI MALHOTRA Vs. LAKSHMAN KUMAR AGGARWAL
|
July 18, 1996 |
|
SHATABADI FINLEASE AND SECURITIES LIMITED Vs. HARBHAGWAN TANDON
|
January 4, 1996 |
|
SHEELA DEVI Vs. SHITAL PARSHAD
|
October 14, 1996 |
|
SHIPRA SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
|
February 1, 1996 |
|
SHIV KUMAR Vs. MOHAMMAD SAGIR
|
December 5, 1996 |
|
SHIV KUMAR Vs. MOHD SAGHIR
|
December 5, 1996 |
|
SHIVNATH RAI HARNARAIN INDIA CO Vs. ITALGRANI S P A
|
July 1, 1996 |
|
SHRI CHHOTU RAM Vs. SH. SURESH KUMAR AND OTHERS
|
October 16, 1996 |
|
SHRI MANGE Vs. UNION OF INDIA
|
September 27, 1996 |
|
SHRUTI ENTERPRISES Vs. DAYA NAND
|
May 9, 1996 |
|
SHYAM LAL DECD Vs. MURARI LAL
|
January 10, 1996 |
|
SHYAM SUNDER Vs. STATE
|
April 18, 1996 |
|
SHYAM SUNDER SHARMA Vs. STATE
|
September 30, 1996 |
|
SHYAM SUNDER SONI Vs. STATE
|
January 4, 1996 |
|
Shyam Sunder Soni Vs. State
|
January 10, 1996 |
|
SIDDHANT K MISHRA Vs. UNIVERSITY OF DELHI
|
May 13, 1996 |
|
SIKENDER LAL Vs. STATE
|
July 22, 1996 |
|
SIMRET KATYAL Vs. VARINDER KATYAL
|
January 17, 1996 |
|
SITA WORLD TRAVEL INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT NO 4 DELHI
|
March 7, 1996 |
|
SITAL SINGH Vs. UNION OF INDIA
|
October 1, 1996 |
|
SKYLARK MOTORS Vs. LAKSHMI COMMERCIAL BANK LIMITED
|
July 3, 1996 |
|
SKYLARK MOTORS (INDIA) Vs. LAKSHMI COMMERCIAL BANK LTD
|
July 2, 1996 |
|
SMT. INDER PAL KAUR Vs. SHRI TAJINDER PAL SINGH
|
March 25, 1996 |
|
SNEH JAIN Vs. UNION OF INDIA
|
October 11, 1996 |
|
SOBHA SINGH AND SONS Vs. NEW DELHI MUNICIPAL CORPORATION
|
March 7, 1996 |
|
SOBHA SINGH AND SONS LIMITED Vs. BEHARI LAL BENI PERSHAD
|
March 13, 1996 |
|
SOBHA SINGH AND SONS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
|
July 1, 1996 |
|
SOHANLAL SACHDEV Vs. NEW DELHI MUNCIPAL COUNCIL
|
December 18, 1996 |
|
SPECIAL ORGANISING COMMITTEE Vs. MEERCO ORIGINALLY MIDDLE EAST EXCHANGE AND TRAD MEO GROUP OF COMPANIES
|
October 4, 1996 |
|
STANDARD BOOK COMPANY Vs. ARUN GOEL
|
November 1, 1996 |
|
STANDARD CHARTERED BANK Vs. CHARTERED BANK EMPLOYEES UNION REGD
|
February 1, 1996 |
|
STATE Vs. CHARULATA JOSHI
|
May 1, 1996 |
|
STATE Vs. R P SHARMA
|
December 10, 1996 |
|
STATE BANK Vs. JAY RUBBER AND CO
|
November 8, 1996 |
|
STATE BANK OF INDIA Vs. PUSHPA ARORA
|
September 1, 1996 |
|
STATE BANK OF INDIA Vs. P K ENTERPRISES
|
May 1, 1996 |
|
STATE BANK OF INDIA Vs. AMBAY ENTERPRISES
|
July 3, 1996 |
|
STATE BANK OF INDIA Vs. VIJAY KR TAYAL
|
July 1, 1996 |
|
STATE BANK OF INDIA Vs. CUJARMAL MODI HOSPITAL AND RESEARCH CENTRE FOR MEDICAL SCIENCES
|
February 2, 1996 |
|
STATE BANK OF INDIA Vs. SANJEEV MALIK
|
February 15, 1996 |
|
STATE BANK OF PATIALA Vs. CHANDERMOHAN
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May 24, 1996 |
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STATE BANK OF PATIALA Vs. RAM LAL GROVER
|
February 6, 1996 |
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STATE DELHI ADMINISTRATION Vs. HARLAL SHARMA
|
August 1, 1996 |
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STATE OF HARYANA Vs. SHIMLA DEVI
|
November 7, 1996 |
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STATE OF RAJASTHAN Vs. LARSEN AND TOUBRO
|
November 26, 1996 |
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STATE TRADING CORPORATION OF INDIA LIMITED Vs. GOVT OF PEOPLE REPUBLIC OF BANGLADESH
|
August 30, 1996 |
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STATE TRADING CORPORATION OF INDIA LIMITED Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGALESH
|
May 24, 1996 |
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STATE TRADING CORPORATION OF INDIA LIMITED Vs. UNIVERSAL PAPER EXPORT COMPANY LIMITED
|
May 9, 1996 |
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SUBASH CHANDER GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
March 7, 1996 |
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SUBHADRA Vs. STATE
|
August 1, 1996 |
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SUBHASH CHAND Vs. CHAMELI DEVI
|
January 10, 1996 |
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SUBHASH CHANDER AGGARWAL Vs. VINOD KUMAR AGGARWAL
|
April 23, 1996 |
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SUBHASH GULATI Vs. STATE
|
February 1, 1996 |
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SUBHASH GULATI Vs. STATE OF DELHI
|
February 2, 1996 |
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SUBHASH JUNEJA Vs. UNION OF INDIA
|
March 8, 1996 |
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SUBROTO GHOSE Vs. ASHOK KUMAR GUPTA
|
January 31, 1996 |
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SUDERSHAN GABA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 26, 1996 |
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SUDERSHAN MALIK Vs. SHIV KUMAR MALIK
|
May 1, 1996 |
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SUDESH JHAKU Vs. K C J
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May 23, 1996 |
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SUKH RAM Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
October 1, 1996 |
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SUKH RAM Vs. STATE
|
October 14, 1996 |
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SUKHWANT SINGH AC Vs. UNION OF INDIA
|
May 20, 1996 |
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SUKHWINDER SINGH Vs. UNION OF INDIA
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July 3, 1996 |
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SUMITRA KAWLRA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 10, 1996 |
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SUMITRA SAHAI Vs. ARYA ORPHANGE
|
January 18, 1996 |
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SUNDER SINGH Vs. STATE
|
July 1, 1996 |
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SUNDER SINGH Vs. STATE
|
July 8, 1996 |
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SUNDRI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
January 16, 1996 |
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SUNIL MEHRA Vs. BABY RASHMI MEHRA AND ORS.
|
October 17, 1996 |
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SUNITA SINGAL Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
April 18, 1996 |
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SUNSTAR LUBRICANTS LIMITED Vs. FEDERAL CHEMICAL INDUSTRIES
|
November 1, 1996 |
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SUPER REFRIGERATION PRIVATE LIMITED Vs. SUPER SALES CORPN
|
November 6, 1996 |
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SUPREME COOPERATIVE GROUP HOUSING SOCIETY Vs. H S NAG AND ASSOCIATES PRIVATE LIMITED
|
March 8, 1996 |
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SURAM CHAND RAHLAN Vs. COMMISSIONER OF INCOME TAX
|
November 28, 1996 |
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SURENDER ARORA Vs. STATE
|
January 1, 1996 |
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SURENDER ARORA Vs. P N MEHTA
|
February 29, 1996 |
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SURENDER SETHI Vs. STATE
|
November 13, 1996 |
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SURENDRA Vs. UNION OF INDIA
|
May 24, 1996 |
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SURINDER K VIJ Vs. STATE
|
August 30, 1996 |
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SURINDER KUMAR Vs. STATE
|
October 1, 1996 |
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SURINDER KUMAR Vs. STATE
|
January 8, 1996 |
|
SURINDER KUMAR Vs. STATE
|
January 23, 1996 |
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SURJIT SINGH Vs. H N PAHILAJ DECD
|
October 30, 1996 |
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SURYA ROSHNI LIMITED Vs. SMANS STEELS LIMITED
|
September 13, 1996 |
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SUSHIL SHARMA Vs. STATE
|
July 16, 1996 |
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SUSHIL SHARMA Vs. STATE DELHI ADMINISTRATION
|
May 1, 1996 |
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SUSHILA DEVI Vs. RAGHUNANDAN PERSHAD
|
January 23, 1996 |
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SUSHMA DIDWANIA Vs. UNION OF INDIA
|
January 5, 1996 |
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SWATANTRA KUMAR BAHL Vs. ASHOK KUMAR BAHL
|
October 1, 1996 |
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SYNDICATE BANK Vs. LUXMI DUTT GUPTA AND ORS
|
January 3, 1996 |
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SYNTHES AG CHUR Vs. ROB MATHYS INDIA PRIVATE LIMITED
|
March 1, 1996 |
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T K MARWAH Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 13, 1996 |
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T R S VARADAN Vs. DELHI DEVELOPMENT AUTHORITY
|
August 23, 1996 |
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TARA CHAND Vs. STATE TRANSPORT AUTHORITY
|
August 27, 1996 |
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TARACHAND Vs. BISHAN SINGH
|
October 14, 1996 |
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TARLOCHAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
September 30, 1996 |
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TARSEM LAL Vs. USHA RECTIFIRE CORPORATION
|
January 3, 1996 |
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TARUN KUMAR Vs. AJAY KUMAR
|
January 1, 1996 |
|
TEJ BHAN GULATI Vs. STATE
|
February 15, 1996 |
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TEJPAL SHASTRI Vs. UNION OF INDIA
|
October 16, 1996 |
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THEETA INDUSTRIAL HEATING EQUIPMENTS PRIVATE LIMITED Vs. HARVINDER SINGH
|
September 27, 1996 |
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THERMOKING Vs. UNION OF INDIA
|
May 14, 1996 |
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THREE STAR SUPPLY AGENCY Vs. STATE OF HARYANA
|
July 17, 1996 |
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TIKUM CHAND Vs. MOOL CHAND
|
August 5, 1996 |
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TILAK RAJ Vs. JAGDISH LAL
|
July 22, 1996 |
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TILAK RAJ Vs. HARISH JHAMB
|
May 1, 1996 |
|
TILAK RAJ CHOPRA Vs. ALITALIA AIRLINES
|
December 9, 1996 |
|
TIMES ELECTRONICS PRIVATE LIMITED Vs. KANVAN RASDIP SINGH
|
September 26, 1996 |
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TRAKRU PROJECTS INDIA PRIVATE LIMITED Vs. INTERNATIONAL AIR PORT AUTHORITY OF INDIA
|
August 13, 1996 |
|
TRIPTA Vs. STATE
|
April 1, 1996 |
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TRIVENI OIL FFIELD SERVICE LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
March 8, 1996 |
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TRIVENI POOL INTAIRDRIL LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
April 26, 1996 |
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TUGLAKABAD JHUGGI JHOMPRI WELFARE ASSOCIATION Vs. UNION OF INDIA
|
July 1, 1996 |
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TULSI BAI Vs. KEWAL MALHOTRA alias KITTY
|
January 3, 1996 |
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UDAYJEET PARKASH Vs. S S ARORA
|
January 5, 1996 |
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UNICURE PHARMACEUTICALS Vs. PAMIR INTERNATIONAL PRIVATE LIMITED
|
May 1, 1996 |
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UNION BANK OF INDIA Vs. NORTH INDIA ELECTRONICS PRIVATE LIMITED
|
July 1, 1996 |
|
UNION OF INDIA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 5, 1996 |
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UNION OF INDIA Vs. EIDER ELECTRONICS INDUSTRIES LIMITED
|
May 28, 1996 |
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UNION OF INDIA Vs. S P TIMBER INDUSTRIES
|
May 1, 1996 |
|
UNION OF INDIA Vs. KHAZAN SINGH
|
April 5, 1996 |
|
UNION OF INDIA Vs. WORLD TEL INC
|
January 8, 1996 |
|
UNION OF INDIA Vs. JAGAT RAM TREHAN AND SONS
|
January 23, 1996 |
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UNION OF INDIA Vs. SOHAN SINGH SETHI AND R K SALDHI
|
February 1, 1996 |
|
UNION OF INDIA Vs. DIWAN SINGH
|
October 1, 1996 |
|
UNION OF INDIA Vs. PAXMA AXLE AND SPRINGS PRIVATE LIMITED
|
December 13, 1996 |
|
UNION OF INDIA Vs. SUNDRI DEVI AND OTHERS
|
November 6, 1996 |
|
UNITED INDIA INSURANCE CO. LTD Vs. AJAZI BEGUM AND OTHERS
|
August 9, 1996 |
|
URMIL SHARMA Vs. DIRECTOR OF EDUCATION
|
May 1, 1996 |
|
UTTAM CHAND DECD Vs. CANARA BANK PAHARGANJ NEW DELHI
|
May 8, 1996 |
|
UTTAM KAUR Vs. GOPI RAM
|
July 1, 1996 |
|
V BHAGAT Vs. D BHAGAT
|
February 1, 1996 |
|
V BHAGAT Vs. MRS D BHAGAT
|
February 2, 1996 |
|
V BHAGAT IN PERSON Vs. D BHAGAT
|
March 8, 1996 |
|
V J A FLYNN Vs. S S CHAUHAN
|
March 4, 1996 |
|
V K BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI
|
March 1, 1996 |
|
V K SEHGAL Vs. UNION OF INDIA
|
May 24, 1996 |
|
V MEPHERSON Vs. SHIV CHARAN SINGH
|
October 7, 1996 |
|
V N GUPTA CHARITABLE TRUST Vs. DELHI DEVELOPMENT AUTHORITY
|
August 1, 1996 |
|
VARUN THAKORE Vs. D P THAKORE
|
December 2, 1996 |
|
VED KUMARI Vs. TARACHAND
|
February 1, 1996 |
|
VEENA SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
January 1, 1996 |
|
VETERNARY COUNCIL OF INDIA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
June 5, 1996 |
|
VIDYA WATI Vs. A N WANCHOO
|
April 12, 1996 |
|
VIJAY DIXIT Vs. SHEILA KHANNA
|
January 31, 1996 |
|
VIJAY KUMAR GUPTA Vs. KEWAL KRISHAN KOHLI
|
October 31, 1996 |
|
VIJAY KUMAR JAIN Vs. BABY CARE MKTG COMPANY
|
November 28, 1996 |
|
VIJAY MENDIRATTA Vs. NEW DELHI MUNICIPAL CORPORATION
|
March 1, 1996 |
|
VIJAYA SRIVASTAVA Vs. MIRAHUL ENTERPRISES
|
July 1, 1996 |
|
VIJAYSHREE COMMERCIAL PRIVATE LIMITED Vs. TIKA JAGJIT SINGH BEDI
|
July 1, 1996 |
|
VIKAS PAHWA Vs. STATE
|
April 11, 1996 |
|
VIKASH PATHANIA Vs. U S I
|
July 17, 1996 |
|
VIKRAM OVERSEAS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1996 |
|
VIKRAM R TIKKO Vs. RADHIKA VIKRAM TIKKO
|
November 29, 1996 |
|
VINEET KUMAR GUPTA Vs. PRADIP KUMAR GUPTA
|
February 1, 1996 |
|
VINOD KUMAR Vs. STATE
|
September 13, 1996 |
|
VINOD SALUJA Vs. SITA RANI
|
February 1, 1996 |
|
VIPIN KUMAR Vs. STATE
|
August 13, 1996 |
|
VIPIN SEHGAL Vs. UNION OF INDIA
|
December 20, 1996 |
|
VIRENDER SINGH BHATI Vs. UNION OF INDIA
|
July 22, 1996 |
|
VIRENDER SINGH DETHI Vs. VICE CHAIRMAN DDA
|
August 23, 1996 |
|
VISHNU BHAGWAN MITTAL Vs. RENU MEHTA
|
May 1, 1996 |
|
VISHNU DAS ADVANI Vs. HIRANAND ADVANI
|
July 1, 1996 |
|
VIVEK GUPTA Vs. LAKSHMI CHAND BARARIA
|
February 28, 1996 |
|
VIVEK SHARMA Vs. STATE
|
January 25, 1996 |
|
WALCHANDNAGAR INDUSTRIES LTD Vs. CEMENT CORPORATION OF INDIA AND ANOTHER
|
August 7, 1996 |
|
WESMAN ENGINEERING COMPANY LIMITED Vs. UNION OF INDIA
|
August 27, 1996 |
|
WESTON ELECTRONICS LIMITED Vs. UNION OF INDIA
|
December 12, 1996 |
|
WIN MEDICARE LIMITED Vs. SOMACARE LABORATORIES LIMITED
|
December 4, 1996 |
|
WINGS WEAR PRIVATE LIMITED Vs. WORKMEN AS
|
July 4, 1996 |
|
Y L BANKA Vs. LT GOVERNOR OF DELHI
|
February 1, 1996 |
|
Y P VIJ Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
September 20, 1996 |
|
YASHODARA SRINIVASAN Vs. DIRECTOR GENERAL
|
November 1, 1996 |
|
YOGESH GURDASANI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 9, 1996 |
|
YOGESH KUMAR Vs. STATE
|
April 12, 1996 |
|
YOGESH KUMAR GUPTA Vs. V SATHYAPALAN
|
May 1, 1996 |
|
YOSHIDA KAGYO K K Vs. RAJENDRA JAIN
|
August 2, 1996 |
|
ZAMIR AHMED Vs. STATE
|
February 15, 1996 |
LOGIN