|
A B N AMRO BANK Vs. INDIAN RAILWAY FINANCE ORPORATION LIMITED
|
November 10, 1995 |
|
A F FERGUSON AND CO Vs. LALITA KHANNA
|
November 1, 1995 |
|
A N PANDEY Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
October 27, 1995 |
|
A S OJHA Vs. UNIVERSITY OF DELHI
|
May 5, 1995 |
|
A VILASINI Vs. LAXMAN DASS
|
July 7, 1995 |
|
A.K. AGGARWAL Vs. SHANTI DEVI
|
October 17, 1995 |
|
AAREY DRUGS AND PHARMACEUTICALS LTD Vs. APPELLATE AUTHORITY FOR INDUS AND FIN RECONSTRUCTION TARAPUR ACID AND ALKALIES PRIVATE LIMITED
|
May 17, 1995 |
|
ABDUL HAMID Vs. STATE
|
March 15, 1995 |
|
ABDUL HAMID Vs. CHARANJIT MEHRA
|
October 17, 1995 |
|
ABDUL MAJEEB ABDUL WAJID Vs. GULFARN EXPORTERS
|
February 8, 1995 |
|
ABDUL RAZAK Vs. KALI CHARAN
|
January 19, 1995 |
|
ABDUL SALAM Vs. HANS RAJ
|
November 9, 1995 |
|
ABID ALI KHAN Vs. UNION OF INDIA
|
February 13, 1995 |
|
ADARSH PAL SINGH Vs. DIDAR SINGH
|
August 1, 1995 |
|
ADVANCE COMMERCIAL CO. LTD. Vs. DALMIA CEMENT LTD.
|
November 23, 1995 |
|
AFRO ASIAN AGRO PRODUCTS SINGAPORE PRIVATE LIMITED Vs. PYRITES PHOSPHATE AND CHAMICALS LIMITED
|
August 1, 1995 |
|
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. UNION OF INDIA
|
February 13, 1995 |
|
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. POTATO AND ONION MERCHANT ASSOCIATION
|
December 7, 1995 |
|
AHULWALIA CONTRACTS INDIA LIMITED Vs. UNION OF INDIA
|
July 7, 1995 |
|
AIR FINANCE Vs. UNION OF INDIA
|
August 9, 1995 |
|
AJANTA TUBES LIMITED Vs. UNION OF INDIA
|
July 26, 1995 |
|
AJAY SOOD Vs. UNION OF INDIA
|
September 1, 1995 |
|
AKHILESH KUMAR TYAGI Vs. UNION OF INDIA
|
September 1, 1995 |
|
AKHILESH KUMAR TYAGI Vs. UNION OF INDIA
|
September 18, 1995 |
|
ALKA Vs. R K GAUTAM
|
November 2, 1995 |
|
ALL INDIA CYCLE RICKSHAW OPERATORS UNION REGD Vs. MUNICIPAL CORPORATION OF DELHI
|
April 4, 1995 |
|
Amar Singh Vs. State (Delhi Administration)
|
September 5, 1995 |
|
AMAR SINGH Vs. STATE DELHI ADMN
|
December 5, 1995 |
|
AMI CHAND Vs. STATE
|
July 1, 1995 |
|
AMIRI ALI LIGAGA Vs. STATE
|
November 16, 1995 |
|
AMRIT BANASPATI COMPANY LIMITED Vs. UNION OF INDIA
|
September 19, 1995 |
|
AMRIT SINGH Vs. STATE
|
May 1, 1995 |
|
ANAND GOPAL JHANGIR Vs. K D BERI
|
November 8, 1995 |
|
ANANT RAJ AGENCIES PRIVATE LIMITED Vs. RAJINDERJAINA
|
September 1, 1995 |
|
ANIL KUMAR Vs. UNION OF INDIA
|
April 27, 1995 |
|
ANIL KUMAR NAHAR Vs. SAMANTHA NEELU NAHAR
|
September 4, 1995 |
|
ANSUYA PARSHAD Vs. SECRETARY MINISTRY OF HOME AFFAIRS
|
September 1, 1995 |
|
ANSUYA PARSHAD Vs. SECRETARY MINISTRY OF HOME AFFAIRS
|
August 23, 1995 |
|
ANWAR ELAHI Vs. VINOD MISRA
|
November 1, 1995 |
|
ANZ GRINDLAYS BANK Vs. NHPC LIMITED
|
October 10, 1995 |
|
ANZ GRINDLAYS BANK PLC Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
May 18, 1995 |
|
ARCHITECTS BUREAU Vs. DELHI AGRICULTURAL MARKETING BOARD
|
July 4, 1995 |
|
ARCHITECTS BUREAU Vs. DELHI AGRICULTURAL MARKETING BOARD
|
July 31, 1995 |
|
ARIF Vs. STATE
|
November 1, 1995 |
|
Ariri All Ligaga Vs. State
|
November 16, 1995 |
|
ARPHI ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 22, 1995 |
|
ARVIND BHANDARI Vs. RESERVE BANK OF INDIA
|
April 26, 1995 |
|
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. ENGINEERING PROJECTS
|
January 1, 1995 |
|
ARVIND CONSTRUCTION COMPANY LIMITED Vs. ENGINEERING PROJECTS
|
January 6, 1995 |
|
ARVIND KUMAR Vs. RAJESH KUMAR
|
May 9, 1995 |
|
ASHOK FOUNDRY AND METAL WORKS Vs. UNION OF INDIA
|
August 14, 1995 |
|
ASHOK K MITTAL Vs. UNIVERSITY OF DELHI
|
October 19, 1995 |
|
ASHOK KUMAR Vs. STATE
|
September 15, 1995 |
|
ASHOK KUMAR Vs. SANJEEV GUPTA
|
August 1, 1995 |
|
ASHOK KUMAR Vs. STATE
|
January 10, 1995 |
|
ASHOK KUMAR CHHABRA Vs. URBAN IMPROVEMENT COMPANY PRIVATE LIMITED
|
August 8, 1995 |
|
ASHOK RAI Vs. SONA DEVI
|
August 1, 1995 |
|
ASHOKA WOOLLEN MILLS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
February 22, 1995 |
|
ASIA FOUNDATION AND CONSTRUCTION LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
September 22, 1995 |
|
ASSOCIATED BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
|
August 23, 1995 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
|
January 1, 1995 |
|
ATTAUR REHMAN Vs. MUNICIPAL CORPORATION OF DELHI
|
July 17, 1995 |
|
ATUL KUMAR Vs. RAM AVTAR GUPTA
|
August 23, 1995 |
|
ATUL TALWAR Vs. VINOD KUMAR KHURANA
|
December 22, 1995 |
|
AZIZ UL REHMAN Vs. STATE
|
March 2, 1995 |
|
B B SAXENA Vs. MITHLESH RANI
|
April 19, 1995 |
|
B G SARASWAT Vs. ENGINEERS INDIA LIMITED
|
December 1, 1995 |
|
B K SHARMA Vs. UNION OF INDIA
|
April 19, 1995 |
|
B L KAPUR Vs. ALLAHABAD BANK
|
November 9, 1995 |
|
B L NIJHAWAN Vs. SATISH RAY KAPOOR
|
July 1, 1995 |
|
B N DORA PRASAD Vs. HOTEL SAMRAT
|
February 8, 1995 |
|
B P CHAUDHARY Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
December 15, 1995 |
|
B P SHARMA Vs. UNION OF INDIA
|
January 3, 1995 |
|
B P SHARMA Vs. UNION OF INDIA
|
April 6, 1995 |
|
B S VERMA Vs. GORDHAN SHARMA
|
August 2, 1995 |
|
BABU LAL Vs. STATE
|
May 1, 1995 |
|
BABU RAM SHARMA Vs. KAMLA DEVI
|
May 9, 1995 |
|
BADRI Vs. STATE
|
November 24, 1995 |
|
BAKSHI RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
February 1, 1995 |
|
BALAJI TRADERS Vs. D E S U
|
September 8, 1995 |
|
BALBIR SINGH Vs. A D M REVENUE
|
January 1, 1995 |
|
BALRAJ NARINDER KUMAR Vs. UNION OF INDIA
|
April 20, 1995 |
|
BALVINDER KAUR Vs. UNION OF INDIA
|
July 20, 1995 |
|
BALWANT SINGH Vs. INDRAPRASTHA BUILDERS PRIVATE LIMITED
|
September 6, 1995 |
|
BANK OF BARODA Vs. S K AGGARWAL
|
December 15, 1995 |
|
BANSAL EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
July 26, 1995 |
|
BANSHI RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
February 20, 1995 |
|
BANWARI LAL RADHE MOHAN Vs. PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
August 11, 1995 |
|
BASUMATI MAHAJAN Vs. FOREMOST INDUSTRIES INDIA LIMITED
|
September 1, 1995 |
|
BATRA STEELS Vs. COMMISSIONER OF SALES TAX
|
January 2, 1995 |
|
BEDI AND BEDI ASSOCIATES Vs. UNION OF INDIA
|
March 1, 1995 |
|
BENNETT COLEMAN AND CO LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCE RECONSTRUCTION
|
July 19, 1995 |
|
BHAGAWANA DECD Vs. RADHEY SHYAM
|
September 29, 1995 |
|
BHAGWAN DAS Vs. MUNICIPAL CORPORATION OF DELHI
|
August 14, 1995 |
|
BHAGWAN DASS Vs. STATE
|
January 11, 1995 |
|
BHAI RAM Vs. MADAN LAL GUPTA
|
January 1, 1995 |
|
BHARAT ELECTRONICS LIMITED Vs. CHIEF LABOUR COMMISSIONER
|
December 4, 1995 |
|
BHARAT SINGH Vs. UNION OF INDIA AND ANR.
|
September 26, 1995 |
|
BHARAT STARCH INDUSTRIES LIMITED Vs. PRUDENT INTERNATIONAL SHIPPING AND TRADING LIMITED
|
February 24, 1995 |
|
BHARAT STARCH INDUSTRIES LIMITED Vs. PRUDENT INTERNATIONAL SHIPPING AND TRADING COMPANY LIMITED
|
September 15, 1995 |
|
BHARATI CHADHA Vs. RANBAXY LABORATORIES LIMITED
|
December 1, 1995 |
|
BHARTU Vs. INDIAN EXPRESS NEWSPAPERS
|
January 17, 1995 |
|
BHULAN Vs. LAND ACQUISITION COLLECTOR AND OTHERS
|
December 15, 1995 |
|
BHULLAN Vs. EHSAN ELAHI
|
July 18, 1995 |
|
BHUPINDER SINGH Vs. UNION OF INDIA
|
November 23, 1995 |
|
BIBA CHEM PRIVATE LIMITED Vs. HI TECH CARBON
|
August 1, 1995 |
|
BIJAI SINGH SARDAR BHAHDUR OBI DECD Vs. UNION OF INDIA
|
April 19, 1995 |
|
BIMLA DEVI Vs. NEW INDIA ASSURANCE CO. LTD
|
April 7, 1995 |
|
BINA GUPTA Vs. R K KOHLI
|
August 17, 1995 |
|
BINDAL TOYS Vs. GEMINI TOYS
|
July 1, 1995 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. TEK CHAND
|
November 8, 1995 |
|
BISHAMBER NATH Vs. UNION OF INDIA
|
August 31, 1995 |
|
BISHAN SWARUP GUPTA Vs. STATE
|
January 20, 1995 |
|
BOOTA RAM Vs. STATE
|
April 17, 1995 |
|
BOROSIL GLASS WORKS LIMITED Vs. O P BATRA
|
November 10, 1995 |
|
BRIGHT FOOD INDS Vs. NEW DELHI MUNICIPAL CORPORATION
|
August 21, 1995 |
|
BURLINGTON HOME SHOPPING PRIVATE LIMITED Vs. RAJNISH CHIBBER
|
October 20, 1995 |
|
BUSINESS BANK Vs. UNITED BANK OF INDIA
|
September 13, 1995 |
|
C AND J CLARK INTERNATIONAL LIMITED Vs. CLARKS SPORTS SHOE FACTORY
|
August 31, 1995 |
|
C B SHARMA Vs. UNION OF INDIA
|
August 11, 1995 |
|
C P GUPTA Vs. UNION OF INDIA
|
September 1, 1995 |
|
C R GULATI Vs. UNION OF INDIA
|
November 1, 1995 |
|
C.B. SHARMA Vs. UNION OF INDIA
|
August 7, 1995 |
|
CANARA BANK Vs. TELEVOX INDIA PRIVATE LIMITED
|
December 1, 1995 |
|
CANBANK FINANCIAL SERVICES LIMITED Vs. GITANJLI MOTORS LIMITED
|
January 6, 1995 |
|
CAPITAL CO OP INDUSTRIAL SOCIETY LIMITED Vs. REGISTRAR CO OP SOCIETIES
|
November 27, 1995 |
|
CASTROL LIMITED Vs. SUBHASH KAPOOR
|
January 3, 1995 |
|
CENTRAL BANK OF INDIA Vs. NARESH ELECTRIC CO
|
May 3, 1995 |
|
CENTRAL BANK OF INDIA Vs. M/S NARESH ELECTRIC CO.
|
March 3, 1995 |
|
CENTRAL WAREHOUSING CORPORATION Vs. UPPAL ENGINE CONST PRIVATE LIMITED
|
October 18, 1995 |
|
CHAMAN LAL JAIN Vs. ARUN KUMAR JAIN
|
May 23, 1995 |
|
CHAMELI DEVI Vs. UNION OF INDIA
|
July 17, 1995 |
|
CHAND FABRICATORS (P) LTD. Vs. GEETA FOOD PRODUCTS AND ANOTHER
|
August 21, 1995 |
|
CHANDER PRAKASH Vs. STATE DELHI ADMINISTRATION
|
March 1, 1995 |
|
CHANDER PRAKASH Vs. STATE
|
August 7, 1995 |
|
CHANDER PRAKASH Vs. STATE (DELHI ADMN )
|
March 16, 1995 |
|
CHANDNI LUTHRA Vs. ANIL BHANDARI
|
January 1, 1995 |
|
CHANDRASWAMY Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 24, 1995 |
|
CHARAN KAUR AND OTHERS Vs. SHRI SURIST PAL SINGH OBEROI AND OTHERS
|
July 27, 1995 |
|
CHARANJIT SINGH GABA Vs. UNION OF INDIA
|
July 10, 1995 |
|
CHARAT SINGH AND CO Vs. MANJIT SINGH
|
October 1, 1995 |
|
CHAUDHARY CONSTRUCTION CO Vs. MUNICIPAL CORPORATION OF DELHI
|
August 1, 1995 |
|
CHEM-CROWN INDIA LTD. Vs. SPORTS EQUIPMENT (P.) LTD.
|
November 9, 1995 |
|
CHETAN C BIJLANI Vs. L C BIJLANI
|
March 27, 1995 |
|
CHHATTAR EXTRACTION LIMITED Vs. KOCHAR OIL MILLS LIMITED
|
August 17, 1995 |
|
CHHOTE LAL Vs. GOVERNMENT OF INDIA
|
January 17, 1995 |
|
CHHOTU Vs. UNION OF INDIA AND ANOTHER
|
September 26, 1995 |
|
CHIRONJI LAL GARG Vs. MOHAN SINGH CHOPRA
|
October 1, 1995 |
|
CIBA GEIGY LTD Vs. CROSSLANDS RESEARCH LABORATORIES LTD
|
December 15, 1995 |
|
CIVIL ENGINEERS INDIA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 23, 1995 |
|
CLASSIC MOTORS LIMITED Vs. MARUTI UDYOG LIMITED
|
February 3, 1995 |
|
CLIFTON ELECTRONIKS Vs. LT GOVERNOR
|
February 14, 1995 |
|
COLGATE PALMOLIVE COMPANY Vs. SUNDEEP ENTERPRISES
|
July 1, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
|
May 26, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PRAYAGDASS RAJGARHIA
|
May 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. COMFORT LIVING HOTEL PRIVATE LIMITED
|
July 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHUVINDRA SINGH
|
April 4, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. COCA COLA EXPORT CORPN
|
May 5, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDER BHAN RAJ KUMAR
|
May 15, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. UTTAM SINGH AND SONS
|
April 25, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PRATEEK FINANCE AND INVESTMENT COMPANY LIMITED
|
April 26, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
|
May 1, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CHETAN DASS LACHHMAN DASS
|
March 1, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MOTI LAL SHARMA
|
February 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
|
March 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MOHTA ELECTROSTEEL LIMITED
|
March 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SITA RAM VIJAY KUMAR
|
March 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KHOSLA K G COMPRESSORS LIMITED
|
August 23, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
|
September 4, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
|
September 18, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK
|
September 20, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SANWAL DASS MIRI MAL
|
November 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT STEEL TUBES LIMITED
|
November 15, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ VIKAS QUARRIES P LTD
|
December 15, 1995 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. J K SYNTHETICS LIMITED
|
November 13, 1995 |
|
COMMISSIONER OF INCOME TAX DELHI CENTRAL I Vs. ORISSA CEMENT LIMITED
|
March 20, 1995 |
|
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. MEHTA ELECTROSTEEL LIMITED
|
March 8, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. AJAY KUMAR SOOD
|
October 18, 1995 |
|
COMMODORE C P GEORGE Vs. CHIEF OF NAVAL STAFF
|
May 8, 1995 |
|
COMMON CAUSE Vs. UNION OF INDIA
|
January 1, 1995 |
|
COMMON CAUSE Vs. UNION OF INDIA
|
December 6, 1995 |
|
COMPENTITION REVIEW PRIVATE LIMITED Vs. N N OHJA
|
December 20, 1995 |
|
COMPUTECH INTERNATIONAL LIMITED Vs. O N G C LIMITED
|
September 8, 1995 |
|
CORONATION CONSTRUCTION PRIVATE LIMITED Vs. GUJARAT HEAVY CHEMICALS LIMITED
|
December 14, 1995 |
|
CORONATION MRKTG SERVICES LIMITED Vs. MMTC LIMITED
|
December 1, 1995 |
|
CORPORATE VOICE PRIVATE LIMITED Vs. UNIROLL LEATHER INDIA LIMITED
|
September 15, 1995 |
|
CORPORATION BANK Vs. MONTANA INTERNATIONAL
|
January 12, 1995 |
|
COURT ON ITS MOTION RE Vs. D R LAKHANI
|
January 30, 1995 |
|
COURT ON ITS OWN MOTION Vs. B K SHARMA
|
January 30, 1995 |
|
COURT ON ITS OWN MOTION Vs. H C AGGARWAL
|
November 27, 1995 |
|
CUREWELL INDIA LIMITED Vs. INDERJIT SINGH
|
February 1, 1995 |
|
D C ANAND Vs. UNION OF INDIA
|
February 23, 1995 |
|
D C M DATA SYSTEM Vs. UNION OF INDIA
|
March 16, 1995 |
|
D C M LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
August 8, 1995 |
|
D C SANKHLA Vs. ASHOK K PARMAR
|
January 24, 1995 |
|
D D AXLES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
January 23, 1995 |
|
D F L UNITED LTD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
September 14, 1995 |
|
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1995 |
|
D N AHIUWALIA Vs. A N WANCHOO
|
February 2, 1995 |
|
D N SHARMA Vs. S P SURI
|
July 1, 1995 |
|
D P BHALLA Vs. CEMENT CORPORATION OF INDIA LIMITED
|
March 20, 1995 |
|
D P SINGH Vs. ENGINEERING PROJECTS INDIA LIMITED
|
January 6, 1995 |
|
D S MEHTA Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1995 |
|
DAFFODILS PERFUMES AND CHEMICALS INDUS Vs. DAFFODIL CHEMICAL P LTD
|
February 10, 1995 |
|
DALIP KUMAR ALIAS PINKI Vs. STATE
|
January 23, 1995 |
|
DALJIT SINGH KANG Vs. UNION OF INDIA
|
November 3, 1995 |
|
DALMIA CEMENT BHARAT LIMITED Vs. ADVANCE COMMERCIAL COMPANY LIMITED
|
January 10, 1995 |
|
DALMIA DAIRY INDUSTRIES LIMITED Vs. STATE TRADING CORPORATION OF INDIA
|
March 1, 1995 |
|
DALNIR SINGH Vs. UNION OF INDIA
|
February 14, 1995 |
|
DARSHAN LAL Vs. UNION OF INDIA
|
July 6, 1995 |
|
DARSHAN SINGH Vs. AVTAR SINGH
|
March 7, 1995 |
|
DARSHAN SINGH Vs. UNION OF INDIA
|
February 9, 1995 |
|
DAYA CHAND JAIN Vs. RAKESH KUMAR
|
September 14, 1995 |
|
DCM SHRIRAM INDUSTRIES LIMITED Vs. UNION OF INDIA
|
August 22, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. R K GUPTA
|
August 3, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. R K DHAWAN
|
March 1, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MAJ RETD I S REKHI AND SONS
|
March 1, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BENNETE COLEMAN AND COMPANY LIMITED
|
January 18, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. I.S. REKHI AND SONS
|
March 31, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAMESH KUMAR
|
November 9, 1995 |
|
DELHI FIRE SERVICE KARMACHARI SANGH REGD Vs. MUNICIPAL CORPORATION OF DELHI
|
October 10, 1995 |
|
DELHI HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA SECT DEPPT OF ECO AFFAIRS BANKING DEVISION MINISTRY OF FINANCE
|
March 10, 1995 |
|
DELHI LABOUR UNION Vs. UNION OF INDIA
|
September 1, 1995 |
|
DELHI PARIVAHAN MAZDOOR SANGH Vs. LT GOVERNOR DELHI ADMINISTRATION
|
September 22, 1995 |
|
DELHI STATE ENTREPRENEURS ASSOCIATION REGD Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
February 15, 1995 |
|
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LIMITED Vs. D R MEHRA AND SONS
|
November 1, 1995 |
|
DELHI TRANSPORT CORPORATION Vs. ARUNA SAWHNEY
|
February 22, 1995 |
|
DELHI TRANSPORT CORPORATION Vs. SUDERSHAN YADAV
|
January 24, 1995 |
|
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
|
January 27, 1995 |
|
DELHI URBAN HOUSE OWNERS WELFARE ASSOCIATION J P JAIN Vs. UNION OF INDIA
|
September 18, 1995 |
|
DES RAJ Vs. TEK RAM
|
August 1, 1995 |
|
DEV ARORA Vs. SUPER PARTS PRIVATE LIMITED
|
August 1, 1995 |
|
DEVI CHARAN Vs. STATE
|
February 6, 1995 |
|
DEVI PRASHAD SHARMA Vs. STATE
|
December 14, 1995 |
|
DEVI RAM Vs. DEWAN SINGH
|
September 1, 1995 |
|
DEVINDER SINGH Vs. UNION OF INDIA
|
January 3, 1995 |
|
DEVINDER SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
November 9, 1995 |
|
DEVINDER SINGH Vs. UNIL JAIN
|
September 13, 1995 |
|
DHANESH SHARMA AND ANR. Vs. RAJESH SHARMA AND ORS.
|
October 9, 1995 |
|
DHANRAJ GUPTA Vs. SAVITRI MALHOTRA
|
November 1, 1995 |
|
DHARAM SINGH AND OTHERS Vs. UNION OF INDIA
|
November 3, 1995 |
|
DHARAMBIR SINGH Vs. SHANTI DEVI
|
July 12, 1995 |
|
DILBAGH SINGH Vs. STATE
|
August 1, 1995 |
|
DINESH MATHUR Vs. O P ARORA
|
December 1, 1995 |
|
DINKAR Vs. UNION OF INDIA
|
January 31, 1995 |
|
DIPIKA ARORA Vs. S N SEHGAL
|
February 23, 1995 |
|
DIR OF INCOME TAX EXEMPTION NEW DELHI Vs. GOYAL CHARITABLE TRUST
|
March 16, 1995 |
|
DIRECTOR OF INCOME TAX Vs. GOYAL CHARITABLE TRUST
|
March 13, 1995 |
|
DIWAN CHAND Vs. M.C.D. AND OTHERS
|
March 23, 1995 |
|
DOLPHIN LABORATORRIES LIMITED Vs. ARUN KUMAR BANSAL
|
February 22, 1995 |
|
DR. NARAIN SINGH AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
September 18, 1995 |
|
DSCO COOPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. DELHI STATE COOP BANK LIMITED
|
December 7, 1995 |
|
DURGA DEVI Vs. BHAG CHAND LOHIA
|
December 1, 1995 |
|
EAST PAKISTAN D P ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
|
July 28, 1995 |
|
EAST PUNJAB RAILWAY REFUGEES REHABILITATION CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF POLICE
|
February 22, 1995 |
|
EASTERN INSULATION CO Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1995 |
|
EIDER ELECTRONICS INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 2, 1995 |
|
EM AND EM ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
|
January 31, 1995 |
|
EMANUELY MURD AISELEPH Vs. STATE
|
November 16, 1995 |
|
ENGLISH ELECTRIC CO. OF INDIA LTD. AND OTHERS Vs. CEMENT CORPORATION OF INDIA LTD. AND OTHERS
|
August 4, 1995 |
|
ESS KAY KOHLI Vs. MUNICIPAL CORPORATION OF DELHI
|
March 8, 1995 |
|
ESSEX FARMS PVT LIMITED Vs. DELHI TRANSPORT CORPORATION
|
September 1, 1995 |
|
ETONA COMPANY LIMITED Vs. JAKEMAN ENGINEERING AND MANUFACTURING CO
|
August 2, 1995 |
|
EVELYN J DISNEY Vs. RAJESHWAR NATH GUPTA
|
March 23, 1995 |
|
FALCON TRADERS PRIVATE LIMITED Vs. ANDREW MARC INC
|
January 25, 1995 |
|
FALHRUDIN CONTRACTOR GOVT Vs. UNION OF INDIA
|
December 1, 1995 |
|
FASHION LINKERS Vs. SAVITRI DEVI
|
August 17, 1995 |
|
FASHION LINKERS Vs. SAVITRI DEVI
|
September 8, 1995 |
|
FASHION LINKERS &. ORS Vs. SAVITRI DEVI & ANR
|
August 1, 1995 |
|
FEDDERS LLOYD CORP. LTD. AND ANR. Vs. COLLECTOR OF CUSTOMS AND ANR.
|
March 8, 1995 |
|
FLOWMORE PRIVATE LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
November 24, 1995 |
|
FOOD CORPORATION OF INDIA Vs. AROSAN ENTERORISES LIMITED
|
May 12, 1995 |
|
FRADEEP JAISWAL Vs. JAISWAL PACKAGING PRIVATE LIMITED
|
March 16, 1995 |
|
FRANCIS KLIEN PRIVATE LIMITED Vs. UNION OF INDIA
|
July 13, 1995 |
|
FRANZ ZAVER HUEMER Vs. NEW YESH ENGINEERS
|
November 27, 1995 |
|
FUJI INTERNATIONAL LIMITED Vs. CENTRAL BANK OF INDIA
|
July 6, 1995 |
|
G F KELLNER & COMPANY LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
November 8, 1995 |
|
G M MODI HOSPITAL AND R C M S Vs. SHANKAR SINGH BHANDARI
|
February 3, 1995 |
|
G S BAJWA Vs. UNION OF INDIA
|
August 3, 1995 |
|
G S MANDER Vs. INDIAN OLYMPIC ASSOCIATION
|
January 20, 1995 |
|
GAGAN MAHANT Vs. STATE
|
May 1, 1995 |
|
GAJENDER VOHRA Vs. HONBLE THE CHIEF JUSTICE
|
February 1, 1995 |
|
GANESHI LAL Vs. NAND LAL
|
October 16, 1995 |
|
GANGA BAI Vs. NION OF INDIA
|
August 9, 1995 |
|
GANGA BISHAN JAIN Vs. UNION OF INDIA
|
August 8, 1995 |
|
GANGA DEVI Vs. RANDHIR SINGH
|
February 7, 1995 |
|
GANGA SAHAI Vs. UNION OF INDIA
|
July 13, 1995 |
|
GERLINDE BANKEMPER Vs. MTN LIMITED
|
April 4, 1995 |
|
GHANA NAND Vs. DINESH KUMAR
|
April 6, 1995 |
|
GHISA LAL Vs. STATE
|
December 1, 1995 |
|
GIAN CHAND GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE
|
December 12, 1995 |
|
GIAN CHAND KAUSHAL Vs. M C JOSHI
|
July 10, 1995 |
|
GILLANDERS ARBUTHNOT AND CO Vs. MAYA KAPOOR
|
October 9, 1995 |
|
GILLANDERS ARBUTHNOT AND COMPANY LIMITED Vs. MAYA KAPOOR
|
October 1, 1995 |
|
GIRDHARI LAL M ADVANI Vs. ESTATE OFFICER
|
January 9, 1995 |
|
GLAN CHAND Vs. MUNICIPAL CORPORATION OF DELHI
|
November 13, 1995 |
|
GLEN RAVEN MILLS INC Vs. VASPAR CONVEPT PRIVATE LIMITED
|
October 1, 1995 |
|
GOGO RANI Vs. STATE
|
March 15, 1995 |
|
GOGO RANI Vs. RAJINDER SINGH
|
March 15, 1995 |
|
GOPAL BHAGAT Vs. MUNICIPAL CORPORATION OF DELHI
|
August 31, 1995 |
|
GOPAL SINGH Vs. MORI
|
September 6, 1995 |
|
GOPAL TRADING CO Vs. GOVT OF INDIA
|
October 9, 1995 |
|
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. SUPER CASSETTE INDUSTRIES LIMITED
|
February 15, 1995 |
|
GREEN CARRIERS AND CONTRACTORS DELHI PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
August 8, 1995 |
|
GREEN ROADWAYS REGD Vs. NIRMAL SINGH
|
November 3, 1995 |
|
GULAB SINGH Vs. UNION OF INDIA
|
February 3, 1995 |
|
GULAB SINGH Vs. STATE
|
April 1, 1995 |
|
GULAB SINGH Vs. STATE
|
April 5, 1995 |
|
GULSHAN KUMAR Vs. COMMISSIONER OF INCOME TAX
|
April 19, 1995 |
|
GULSHARAN KAUR Vs. SURINDER SINGH
|
August 9, 1995 |
|
GURBACHAN SINGH Vs. STATE
|
July 19, 1995 |
|
GURBAKSHI RAM Vs. CHANDGRI RAM
|
November 13, 1995 |
|
GURDEEP KAUR Vs. KARTAR SINGH KHURANA
|
August 31, 1995 |
|
GURDEEP SINGH DUA Vs. DELHI SIKH GURDWARA PRABANDHAK COMMITTEE
|
January 5, 1995 |
|
GURDYAL BHARWAJ Vs. UNION OF INDIA
|
August 1, 1995 |
|
GURMEET SINGH GREWAL Vs. PARMA NAND R SONICHE
|
December 1, 1995 |
|
GURMIT SINGH CHEEMA Vs. UNION OF INDIA
|
January 13, 1995 |
|
GURMIT SINGH GHOTRA Vs. UNION OF INDIA
|
September 26, 1995 |
|
GURMUKH SINGH ANAND H U F Vs. SUCHACHA SINGH ANAND
|
October 17, 1995 |
|
GURPAWAN KUMAR Vs. S P JAKHANWAT
|
September 22, 1995 |
|
GWALIAR CEMENT COMPANY Vs. PADAM AGGARWAL
|
October 10, 1995 |
|
GYAN CHAND JAIN Vs. STANDARD PHARMACEUTICALS PRIVATE LIMITED
|
April 14, 1995 |
|
GYAN SINGH Vs. UNION OF INDIA
|
April 1, 1995 |
|
H M R RAO Vs. UNION OF INDIA
|
November 16, 1995 |
|
H P SINGH Vs. UNION OF INDIA
|
August 1, 1995 |
|
H R PREM SACHDEVA Vs. UNION OF INDIA
|
August 30, 1995 |
|
H S NAG AND ASSOCIATES LIMITED Vs. SUPREME CO OPERATIVE GROUP HOUSING SOCIETY
|
November 8, 1995 |
|
H S VEDI Vs. K S KLER
|
July 6, 1995 |
|
H.S. SETHI Vs. UNION OF INDIA AND ANOTHER
|
December 8, 1995 |
|
HABIB Vs. STATE
|
March 16, 1995 |
|
HAKEEM ABDUL RAHIMAN ALIAS ABDUL KAREEM Vs. UNION OF INDIA
|
March 9, 1995 |
|
HAMID KHAN Vs. STATE OF DELHI
|
October 30, 1995 |
|
HANS RAJ Vs. CHARANJIT JAWA
|
May 16, 1995 |
|
HANS RAJ MALIK Vs. UNION OF INDIA
|
January 3, 1995 |
|
HANS RAM Vs. UNION OF INDIA
|
July 31, 1995 |
|
HANSA INDUSTRIES PRIVATE LIMITED Vs. KIDARSONS INDUSTRIES PRIVATE LIMITED
|
May 10, 1995 |
|
HANUMAN GIRI Vs. BHURE LAL
|
January 9, 1995 |
|
HARBANS LAL Vs. JAGDEEP SINGH
|
August 28, 1995 |
|
HARBHAJAN KAUR Vs. RATTAN CHAND SHARMA
|
December 7, 1995 |
|
HARCHANDA AND ETC. Vs. UNION OF INDIA
|
July 26, 1995 |
|
HARCHARAN SINGH JOSH Vs. HARI KRISHAN
|
May 26, 1995 |
|
HAREN P CHOWKSEY Vs. UNION OF INDIA
|
December 1, 1995 |
|
HARI CHAND Vs. D T C
|
February 10, 1995 |
|
HARI KUMAR Vs. SAT NARAIN MEHRA
|
December 11, 1995 |
|
HARI SINGH Vs. S SETH
|
February 1, 1995 |
|
HARI SINGH IN PERSON Vs. KHARAITI LAL AND SONS
|
January 16, 1995 |
|
HARI SINGH MALHIYAN Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1995 |
|
HARISH CHANDER AND BILLA Vs. STATE
|
April 5, 1995 |
|
HARISH UPPAL Vs. J N UPPAL
|
August 17, 1995 |
|
HARJINDER KAUR Vs. USHA GUPTA
|
November 1, 1995 |
|
HARMEET SINGH GHAI Vs. ANAND S KHUKKAR
|
July 6, 1995 |
|
HARRIET EZIKILE Vs. MUNICIPAL CORPORATION OF DELHI
|
January 2, 1995 |
|
HARSH GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE
|
July 24, 1995 |
|
HARUANA BREWERIES LIMITED Vs. HARYANA BEER AGENCIES
|
April 3, 1995 |
|
HARYANA BREWERIES LIMITED Vs. GOVT OF N C T OF DELHI LT GOVERNOR DELHI COMMISSIONER OF EXCISE CUM SPECIAL SECRETARY AND COLLECTOR OF EXCISE
|
January 11, 1995 |
|
HARYANA PAPER MILLS Vs. UNION OF INDIA
|
April 1, 1995 |
|
HASINA KHATOON Vs. COMPETENT OFFICER
|
September 7, 1995 |
|
HASTIMAL JAIN TRADING AS OSWAL INDUSTRIES Vs. RAGISTRAR OF TRADE MARKS
|
April 4, 1995 |
|
HAWKEYE PROTECTION AND DECTIVE SERVICES PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
|
November 16, 1995 |
|
HEM CHAND GUPTA Vs. UNION OF INDIA
|
January 6, 1995 |
|
HEM RAJ ARYA Vs. ELECTION COMMISSION DELHI
|
January 12, 1995 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. MADAN MOHAN ARORA
|
July 14, 1995 |
|
HIRA LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
May 8, 1995 |
|
HITACHI LIMITED Vs. AJAY KR AGARWAL
|
March 31, 1995 |
|
HITACHI LIMITED Vs. RAM KISHAN GALHOTRA
|
August 23, 1995 |
|
HORI LAL Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
|
March 10, 1995 |
|
HOTEL KANISHKA Vs. DELHI ADMINISTRATION
|
April 28, 1995 |
|
HOTEL KANISHKA Vs. DELHI ADMINISTRATION
|
July 24, 1995 |
|
HUKUM CHAND Vs. LAND ACQUISITION COLLECTOR
|
November 24, 1995 |
|
I T C LIMITED Vs. C L ANAND
|
August 21, 1995 |
|
INALSA LIMITED Vs. UNION OF INDIA
|
November 13, 1995 |
|
INDEPENDENT TELEVISION CO PRIVATE LIMITED Vs. MONICA ELECTRONICS LIMITED
|
December 7, 1995 |
|
INDEPENDENT TELEVISION PVT. LTD. Vs. M/S. MONICA ELECTRONICS LTD. AND ANOTHER
|
August 29, 1995 |
|
INDER VIJAY SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
|
April 16, 1995 |
|
INDIA ELECTRIC WORKS LIMITED Vs. RAM KISHAN
|
December 1, 1995 |
|
INDIAN ALUMUNIUM CABLES LIMITED Vs. STATE ELECT BOARD
|
September 1, 1995 |
|
INDIAN FEDERATION OF SMALL Vs. PRESS COUNCIL OF INDIA
|
May 1, 1995 |
|
INDIAN HOTELS COMPANY LIMITED Vs. V P SINGH
|
May 4, 1995 |
|
INDIAN HYDRAULIC INDUSTRIES PVT. LTD. Vs. COLLR. OF C. EX., NEW DELHI
|
May 24, 1995 |
|
INDIAN OIL CORPORATION LIMITED Vs. SHRIRAM GAS SERVICE
|
January 1, 1995 |
|
INDIRA KHURANA Vs. PREM PRAKASH
|
October 1, 1995 |
|
INDO EUROPEAN MACHINERY CO PRIVATE LIMITED Vs. MAYUR OFFSET PRESS PRIVATE LIMITED
|
September 27, 1995 |
|
INDO GRAPHIC ART MACHINERY CO PRIVATE LIMITED Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
|
November 1, 1995 |
|
INTERCRAFT LIMITED Vs. CAPITAL BOOT HOUSE
|
August 24, 1995 |
|
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. ARVIND KHANNA
|
May 10, 1995 |
|
INTERNATIONAL INFORMATICS SOLUTIONS (P.) LTD. Vs. XYZ
|
May 23, 1995 |
|
ISHWARI DEVI Vs. RALLIA RAM
|
February 10, 1995 |
|
ITLA INDIA Vs. MANSHAH TRAVELS PRIVATE LIMITED
|
August 8, 1995 |
|
J AND P COATS Vs. POPULAR THREAD MILLS
|
November 15, 1995 |
|
J C KHOSLA Vs. K G KHOSLA
|
August 1, 1995 |
|
J C KHOSLA Vs. KHOSLA MEDICAL INSTITUTE AND RESEARCH SOCIETY LIMITED
|
July 20, 1995 |
|
J K RAJGARHIA Vs. RAVI SINGH
|
May 26, 1995 |
|
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1995 |
|
J L RAZDAN Vs. DELHI DEVELOPMENT AUTHORITY
|
May 15, 1995 |
|
J N BHARDWAJ Vs. HINDUSTAN INSECTICIDES LIMITED
|
August 28, 1995 |
|
J P GUPTA Vs. UNION OF INDIA
|
February 17, 1995 |
|
J P LALL Vs. STATE
|
January 11, 1995 |
|
J P SHARMA Vs. PUNJAB NATIONAL BANK AND ORS
|
November 9, 1995 |
|
J P SHARMA GENERAL MANAGER ITDC LIMITED Vs. ITDC LIMITED
|
May 22, 1995 |
|
J R BALAN Vs. M L MEHTA CIVIL JUDGE TIS HAZARI DELHI
|
August 1, 1995 |
|
J S CHAUHAN Vs. STATE
|
April 27, 1995 |
|
JADO RAM GUPTA Vs. KEHAR SINGH
|
September 29, 1995 |
|
JAGAT RAM TREHAN Vs. UNION OF INDIA
|
January 4, 1995 |
|
JAGATJIT INDUSTRIES LIMITED Vs. COLLECTOR OF EXCISE
|
July 19, 1995 |
|
JAGDISH CHANDER GULATI Vs. KANTA DEVI
|
November 1, 1995 |
|
JAGDISH PRASAD SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 1, 1995 |
|
JAGDISH PRASAD SHARMA Vs. STATE
|
February 7, 1995 |
|
JAGDISH PRASAD SHARMA Vs. STATE
|
February 1, 1995 |
|
JAGDISH PRASHAD Vs. STATE
|
February 24, 1995 |
|
JAGJIT COTTON TEXTILES LIMITED Vs. A K MALHOTRA
|
September 1, 1995 |
|
JAGJIT SINGH SANGWAN Vs. UNION OF INDIA
|
December 13, 1995 |
|
JAGMAL SINGH Vs. UNION OF INDIA
|
August 4, 1995 |
|
JAGMAL SINGH Vs. DELHI TRANSPORT CORPORATION
|
July 31, 1995 |
|
JAGMOHAN SINGH WADHERA Vs. K M BHATNAGAR
|
July 21, 1995 |
|
JAGNOHAN SWAROOP Vs. DELHI DEVELOPMENT AUTHORITY
|
May 4, 1995 |
|
JAI BHAGWAN Vs. RAMESH CHANDER
|
September 1, 1995 |
|
JAI KISHAN MEHTA Vs. RAM PRASHAD
|
July 31, 1995 |
|
JAI NARAIN VERMA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 15, 1995 |
|
JAI NARAIN VERMA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 15, 1995 |
|
JAIMAL Vs. UNION OF INDIA
|
July 26, 1995 |
|
JAIN EXPORTS PRIVATE LIMITED Vs. TIPSON CYCLE INDUSTRIES
|
April 18, 1995 |
|
JAINSONS EXPORTS INDIA Vs. BINATONE ELECTRONICS LIMITED
|
March 31, 1995 |
|
JAINSONS EXPORTS INDIA Vs. BINATONE ELECTRONICS LIMITED
|
August 17, 1995 |
|
JAIVIR SINGH Vs. STATEDELHI ADMN
|
January 6, 1995 |
|
JASBIR SINGH Vs. UNION OF INDIA
|
January 30, 1995 |
|
JASBIR SINGH KATARI Vs. KEWAL RAJ SADHNA
|
April 6, 1995 |
|
JASWANT SINGH Vs. DEVELOPMENT OF AUTHORITY
|
August 11, 1995 |
|
JAYANTI PRASHAD GUPTA Vs. DEEP CHAND LIMITED
|
July 1, 1995 |
|
JEET SINGH S O MANGAL SINGH Vs. STATE OF DELHI
|
January 9, 1995 |
|
JEETSINGH Vs. STATE OF DELHI
|
January 1, 1995 |
|
JETHU RAM RICE MILL Vs. ASHOK KUMAR VERMA
|
April 18, 1995 |
|
JEWELS OF INDIA Vs. UNION OF INDIA
|
November 2, 1995 |
|
JINENDER SINGH Vs. STATE
|
March 15, 1995 |
|
JIWAN LAL Vs. GURDIAL KAUR
|
January 3, 1995 |
|
JMP MFG CO PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
December 1, 1995 |
|
JOHN TAYANG Vs. KIRORI MAL COLLEGE
|
January 11, 1995 |
|
JOLLY PAL Vs. INDIAN AIRLINES CORPORATION
|
May 8, 1995 |
|
JSISA TYRES PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANYS ACT Vs. NIRMAL KANTA
|
November 9, 1995 |
|
JUGLAL MEHTO Vs. STATE DELHI ADMINISTRATION
|
January 1, 1995 |
|
JUGLAL MEHTO Vs. STATE (DELHI ADMN )
|
January 10, 1995 |
|
JUHI CHAWLA Vs. DN PRODUCTION
|
March 10, 1995 |
|
JUSTICE NARINDER SINGH RAO Vs. UNION OF INDIA
|
December 15, 1995 |
|
K B BAKAYA Vs. PAMELA KUMAR
|
February 10, 1995 |
|
K C AGGARWAL Vs. STATE
|
September 15, 1995 |
|
K D SHARMA Vs. C K MODY
|
December 14, 1995 |
|
K G KHOSLA Vs. RAHUL C KIRLOSKAR
|
July 18, 1995 |
|
K L MEHTA Vs. NATIONAL SEEDS CORPORATION LIMITED
|
December 15, 1995 |
|
K N BABBAR Vs. DELHI DEVELOPMENT AUTHORITY
|
November 29, 1995 |
|
K P S INDUSTRIES Vs. APPELLATE TRIBUNAL SALES
|
July 11, 1995 |
|
K SATYANARAYANAN Vs. UNION OF INDIA
|
December 8, 1995 |
|
KAILASH CHAND BANSAL Vs. TEK CHAND
|
July 13, 1995 |
|
KAILASH RANI Vs. SATYA PAL SINGH
|
July 14, 1995 |
|
KALEIDOSCOPE INDIA PRIVATE LIMITED Vs. PHOOLAN DEVI
|
January 19, 1995 |
|
KALPAVRIKSHA ENGINEERS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
|
March 13, 1995 |
|
KAMAL KUMAR Vs. STATE
|
February 10, 1995 |
|
KAMAL TANAN NOW Vs. M L VASISHTA NOW
|
October 20, 1995 |
|
KAMLA PATTI KHATRI Vs. SHARDA PRAKASHAN AND OTHERS
|
July 13, 1995 |
|
KAMLESH SHARMA Vs. BHU DEV GAUR
|
January 24, 1995 |
|
KANORIA PETRO PRODUCTS LIMITED Vs. SHEETIA AGRO INDUSTRIES
|
February 22, 1995 |
|
KANS KUMARI Vs. BELI RAM MEHRA
|
March 27, 1995 |
|
KANSHI RAM Vs. O P CHOPRA
|
March 21, 1995 |
|
KANSHI RAM Vs. M PARKASH JAWAL
|
April 1, 1995 |
|
KANTA BALI Vs. KALAWATI DEVI
|
February 10, 1995 |
|
KANTA GUPTA Vs. STATE
|
March 23, 1995 |
|
KANTA KUMARI Vs. LAKHI RAM
|
August 29, 1995 |
|
KANWAL RAJ SADANA Vs. D D SAIGAL
|
April 21, 1995 |
|
KANWAR KRISHAN SINGH BHAYANA AND CO Vs. UNION OF INDIA
|
May 24, 1995 |
|
KANWAR KUMAR MEHTA Vs. LT GOVERNOR DELHI
|
May 26, 1995 |
|
KAPIL KUMAR Vs. STATE
|
November 24, 1995 |
|
KAPOOR BROS Vs. UNION OF INDIA
|
May 2, 1995 |
|
KAPOOR BROS Vs. UNION OF INDIA
|
March 8, 1995 |
|
KAPOOR FABRICS Vs. KAMAL MARWAHA
|
August 25, 1995 |
|
KARAN VAID Vs. UNIVERSITY OF DELHI
|
November 29, 1995 |
|
KASTURI DEVI Vs. GURDEV RAJ SETHI
|
November 21, 1995 |
|
KAVITA SHARMA Vs. STATE
|
July 20, 1995 |
|
KAWASAKI KISEN KAISHA LIMITED Vs. UNION OF INDIA
|
October 17, 1995 |
|
KEDAR NATH SINGH Vs. STATE
|
July 25, 1995 |
|
KEDAR SINGH KEDARI Vs. STATE OF DELHI
|
August 28, 1995 |
|
KEI INDUSTRIES LIMITED Vs. D E S U
|
August 7, 1995 |
|
KESHAV DASS Vs. PREM NATH
|
March 20, 1995 |
|
KESHO RAM Vs. RAMESH KUMAR
|
March 9, 1995 |
|
KEWAL KRISHAN Vs. STATE
|
September 12, 1995 |
|
KEWAL SINGH CHADHA Vs. DIRECTOR PANCHAYATS A D M
|
September 18, 1995 |
|
KHANU LALCHANDANI Vs. MEENU LALCHANDANI
|
November 13, 1995 |
|
KHAZAN Vs. UNION OF INDIA AND OTHERS
|
August 24, 1995 |
|
KHUSHI RAM Vs. STATE
|
March 1, 1995 |
|
KIRAN PARKASH Vs. VISHWA NATH SHARMA
|
March 21, 1995 |
|
KIRPAL SINGH KHURANA Vs. UNION OF INDIA
|
March 27, 1995 |
|
KIRPAL SINGH SURJEET SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
April 21, 1995 |
|
KISHANCHAND Vs. UNION OF INDIA
|
September 29, 1995 |
|
KOHINOOR PAINTS FARIDABAD PRIVATE LIMITED Vs. PARAMVEER SINGH
|
September 19, 1995 |
|
KORBA SUPER THERMAL POWER PROJECT Vs. RADHA MADHAV ENGINEERING ENTERPRISES
|
August 1, 1995 |
|
KORBA SUPER THERMAL POWER PROJECT Vs. RADHA MADHAV ENGINEERING ENTERPRISES
|
August 17, 1995 |
|
KRIPA RAM Vs. RAMESH CHAND
|
March 24, 1995 |
|
KRISHAN GOPAL GOEL Vs. BERGER PAINTS INDIA LIMITED
|
September 13, 1995 |
|
KRISHNA GUPTA Vs. LAL
|
May 24, 1995 |
|
KRISHNA TIRATH Vs. KALKA DASS
|
September 29, 1995 |
|
KULBIR SINGH Vs. YASHBIR SINGH
|
March 15, 1995 |
|
KULDEEP RAJ KAPOOR Vs. YASH PAL MOHINDROO
|
December 14, 1995 |
|
KULDEEP SINGH Vs. UNION OF INDIA
|
May 10, 1995 |
|
KULDIP SHARMA Vs. STATE
|
August 4, 1995 |
|
KULDIP SINGH Vs. UNION OF INDIA
|
August 29, 1995 |
|
KULDIP SINGH TRADING AS SAINI SPARES Vs. S K AUTO INDUSTRIES
|
July 1, 1995 |
|
KULVEER CHANDOKE Vs. EASTERN LINKERS PRIVATE LIMITED
|
September 28, 1995 |
|
KUMARI SANGEETA Vs. STATE
|
May 8, 1995 |
|
KUMUD LATA DAS Vs. A K PATHAK
|
August 28, 1995 |
|
KUSUM LATA KHAJANCHI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 10, 1995 |
|
KWALITY STEEL Vs. MUNICIPAL CORPORATION OF DELHI
|
May 4, 1995 |
|
L M L LIMITED Vs. SARASWATI TRADING COMPANY LIMITED
|
October 1, 1995 |
|
LAKHAN LAL Vs. STATE
|
February 24, 1995 |
|
LALIT FABRICS PRIVATE LIMITED Vs. LINKERS ASSOCIATES LIMITED
|
November 23, 1995 |
|
LALITA GUPTA Vs. SURINDER KUMAR SHARMA
|
July 14, 1995 |
|
LALITA MALHOTRA Vs. VIJAY PAL
|
September 12, 1995 |
|
LARSON AND TOUBRO LIMITED Vs. UNION OF INDIA
|
April 28, 1995 |
|
LEHRI Vs. UNION OF INDIA
|
February 17, 1995 |
|
LEKH RAM KHARI Vs. KRISHAN KUMAR VOHRA
|
November 1, 1995 |
|
LESZEK KWIAT LOWSKI Vs. UNION OF INDIA
|
December 14, 1995 |
|
LINTECH ELECTRONICS PRIVATE LIMITED Vs. MARVEL ENGG CO
|
September 22, 1995 |
|
LOK KALYAN SAMITI Vs. JAGDISH PRAKASH SAINI
|
April 3, 1995 |
|
LOK NATH PRASAD GUPTA Vs. BIJAY KUMAR GUPTA
|
January 20, 1995 |
|
LORD BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI
|
May 3, 1995 |
|
LT COL C M KHANNA Vs. UNION OF INDIA
|
December 15, 1995 |
|
LT COL JAGGA SINGH Vs. UNION OF INDIA
|
October 10, 1995 |
|
LT COL KANWALJIT SINGH CHOWDHARY Vs. CHOWDHARY HARNAM SINGH
|
October 17, 1995 |
|
LT COL KISHAN CHAND Vs. UNION OF INDIA
|
September 29, 1995 |
|
LT COL KRISHAN CHAND Vs. UNION OF INDIA
|
March 28, 1995 |
|
LT COL R R AGARWAL Vs. UNION OF INDIA
|
November 30, 1995 |
|
LT COL SAWAI BHAWANI SINGH Vs. MAHARAJ JAGAT SINGH
|
November 23, 1995 |
|
LT COL T R PARASHAR Vs. UNION OF INDIA
|
August 30, 1995 |
|
LT PUSHPA BHASKARAN Vs. UNION OF INDIA
|
December 15, 1995 |
|
LUCKY HOME COOP GROUP HOUSING SOCIETY LIMITED Vs. SHANTI DEVELOPERS AND PROMOTERS
|
September 8, 1995 |
|
M L SINGHAL Vs. PRADEEP MATHUR
|
October 30, 1995 |
|
M S CHHIKARA Vs. UNION OF INDIA
|
January 16, 1995 |
|
M S J ENGINEERS AND CO PRIVATE LIMITED Vs. UNION OF INDIA
|
November 1, 1995 |
|
M S LAMBA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
March 2, 1995 |
|
M THANDANI Vs. ROAD TRANSPORT CORPORATION PRIVATE LIMITED
|
September 1, 1995 |
|
M.C.D. Vs. BIMLA AHUJA AND ORS.
|
March 23, 1995 |
|
M/S. APOLLO EXPORTS PVT. LTD. Vs. RAJ KUMAR KAPOOR AND OTHERS
|
November 23, 1995 |
|
M/S. BINDAL TOYS Vs. M/S. GEMINI TOYS
|
July 26, 1995 |
|
M/S. CONSTRUCTION INDIA Vs. M/S. NIGHINGALE CO
|
September 8, 1995 |
|
MADAN LAL Vs. UNION OF INDIA
|
March 28, 1995 |
|
MADAN LAL Vs. JANARDAN
|
July 13, 1995 |
|
MADAN MOHAN RAJGARHIA Vs. MAHENDRA R SHAH
|
February 9, 1995 |
|
MADAN TRADING CO Vs. MUNICIPAL CORPORATION OF DELHI DESU
|
September 15, 1995 |
|
MADARSA ROAD RESIDENTS ASSOCIATION Vs. LT GOVERNOR
|
January 3, 1995 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. V P DHINGRA
|
February 1, 1995 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. VICHITRA CONSTRUCTION PRIVATE LIMITED
|
September 7, 1995 |
|
MAHANAND KAUSHIK Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 1995 |
|
MAHARAJA JAGAT SINGH Vs. BHAWANI SINGH
|
February 16, 1995 |
|
MAHAVIR ALUMINIUM LIMITED Vs. SPRINKLER INDIA COMPANY
|
August 1, 1995 |
|
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
January 13, 1995 |
|
MAHENDER SINGH Vs. CENTRAL WAREHOUSING CORPORATION
|
January 25, 1995 |
|
MAHER MOHD RAFIQ Vs. STATE OF DELHI
|
July 12, 1995 |
|
MAHER MOHD RAFIQ Vs. STATE
|
July 1, 1995 |
|
MAHESH BANSAL Vs. EXECUTIVE ENGINEER FCD 1
|
May 1, 1995 |
|
MAHESH CHANDRA TYAGI Vs. DIRECTORATE OF EDUCATION
|
October 1, 1995 |
|
MAHINDER AHUJA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 14, 1995 |
|
MAHINDER SINGH Vs. UNION OF INDIA
|
January 5, 1995 |
|
MAHINDER SINGH Vs. IQBAL KAUR
|
August 1, 1995 |
|
MAHIPAL ALIAS LEELU Vs. UNION OF INDIA
|
August 21, 1995 |
|
MAHLI DEVI Vs. CHANDER BHAN
|
March 23, 1995 |
|
MAJ JAIDEEP SINGH SANDHU Vs. UNION OF INDIA
|
May 8, 1995 |
|
MANAGEMENT OF JOR BAGH DISTRIBUTORS PVT LTD Vs. WORKMEN MERCANTILE EMPLOYEES
|
May 1, 1995 |
|
MANAGEMENT OF SWATANTRA BHARAT MILLS Vs. WORKMEN OF SWATANTRA BHARAT MILLS
|
November 9, 1995 |
|
MANAGING COMMITTEE QABRISTAN PUNJ PEERAN NIZAMUDAIN Vs. DELHI WAKF BOARD
|
February 20, 1995 |
|
MANEKA GANDHI Vs. UNION TERRITORY OF DELHI
|
January 27, 1995 |
|
MANISH AGGARWAL Vs. STATE
|
August 17, 1995 |
|
MANJIT SINGH Vs. S KANWARJIT SINGH
|
March 14, 1995 |
|
MANOHAR SINGH Vs. ADARSH NIRMAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
|
August 31, 1995 |
|
MANOJ KUMAR GUPTA Vs. RAKESH KUMAR JINDAL
|
August 8, 1995 |
|
MANRAJ SINGH BINDRA Vs. P S KAHAI
|
December 1, 1995 |
|
MANSAROVER BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 29, 1995 |
|
MANSINGKA INDUSTRIES LIMITED Vs. UNION OF INDIA
|
December 15, 1995 |
|
MANTA RAM Vs. RAM BABU
|
August 25, 1995 |
|
MANU GHOSH Vs. STATE DELHI ADMN
|
May 8, 1995 |
|
MARATHWADA ALLOY STEELS COMPANY LIMITED Vs. UNION OF INDIA
|
November 9, 1995 |
|
MARBAL UDYOG LIMITED Vs. P AND O INDIAN AGENCIES PRIVATE LIMITED
|
May 15, 1995 |
|
MARNTA RANI Vs. UNION OF INDIA
|
September 25, 1995 |
|
MASTER MANISH SOOD Vs. LT GOVERNOR
|
March 14, 1995 |
|
MASTER SANDEEP TANEJA Vs. STATE OF HARYANA
|
July 25, 1995 |
|
MAULVI HAKIM ABUL FATEH Vs. DELHI WAKF BOARD
|
July 19, 1995 |
|
MAX ZIPPER Vs. STATE
|
August 25, 1995 |
|
MAYO INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 4, 1995 |
|
MEENAKSHI Vs. RAMESH KHANNA
|
May 16, 1995 |
|
MELA SINGH Vs. STATE
|
February 14, 1995 |
|
METAL FORGINGS PRIVATE LIMITED Vs. ALLAHABAD BANK
|
February 3, 1995 |
|
METRO OFFSET PRINTERS Vs. SYNDICATE BANK
|
October 31, 1995 |
|
MICHAEL HEATH NATHAN JOHNSON Vs. SUBHASH CHANDRA
|
November 1, 1995 |
|
MILAN CHAUDHURI Vs. SURINDER SINGH
|
September 1, 1995 |
|
MISHA VADERA AND ANOTHER Vs. SHRI RAVI KUMAR AND OTHER
|
November 9, 1995 |
|
MITASO APPLIANCES LIMITED Vs. MEHTA ZINABHAI BHIMJI BHAI
|
October 1, 1995 |
|
MITTER SAIN JAIN Vs. ATTAR SAIN JAIN
|
August 21, 1995 |
|
MODELLA WOOLLEN LIMITED Vs. MODELLA KNITWEARS LIMITED
|
November 1, 1995 |
|
MODERN SUITINGS LIMITED Vs. JUGAL KISHORE AND SONS
|
July 1, 1995 |
|
MODI RUBBER LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1995 |
|
MOHAMMAD USMAN Vs. UNION OF INDIA
|
November 17, 1995 |
|
MOHAN DEVI AND OTHERS Vs. MAM RAJ AND OTHERS
|
August 21, 1995 |
|
MOHAN DEVI AND OTHERS Vs. TULSI DASS AHUJA AND OTHERS
|
October 12, 1995 |
|
MOHAN KUMAR Vs. NARENDRA PRODUCTS
|
July 26, 1995 |
|
MOHD. KHAN @JAVED Vs. UOI
|
July 28, 1995 |
|
MOHINDER SINGH Vs. THE STATE (DELHI ADMN.)
|
February 22, 1995 |
|
MONTARI INDUSTRIES LIMITED Vs. MONTARI OVERSEAS LIMITED
|
March 1, 1995 |
|
MONTARI OVERSEAS LIMITED Vs. MONTARI INDUSTRIES LIMITED
|
December 7, 1995 |
|
MOOL SHANKAR GANDHI Vs. UNION OF INDIA
|
January 5, 1995 |
|
MOTION PICTURE ASSOCIATION Vs. UNION OF INDIA
|
August 31, 1995 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BAL KISHAN SHARMA
|
May 19, 1995 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER LABOUR COURT IV
|
April 29, 1995 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SUNIL SABHARWAL
|
March 28, 1995 |
|
MUNICIPAL CORPORATION OF DELHI Vs. R P KHAITAN
|
November 30, 1995 |
|
MUNICIPAL EMPLOYEES UNION Vs. ADDL COMMISSIONER WATER DWS AND SDU
|
December 13, 1995 |
|
MUNNA LAL KHANDELWAL Vs. UNION OF INDIA
|
January 1, 1995 |
|
MUNNA LAL KHANDELWAL Vs. UNION OF INDIA
|
February 1, 1995 |
|
MURALI KANURI Vs. UNION OF INDIA
|
September 25, 1995 |
|
MURARI LAL Vs. DELHI ADMINISTRATION
|
March 8, 1995 |
|
MURARI LAL AND HARISH CHANDER JAISWAL Vs. RAJ ZARDA WORK
|
March 16, 1995 |
|
MUSTAQ AHMED Vs. UNION OF INDIA
|
January 1, 1995 |
|
N J CONTRACTORS AND ENGINEERS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
September 11, 1995 |
|
N K BANERJEE Vs. N K KAUSHIK CIVIL JUDGE
|
July 17, 1995 |
|
N K GAMBHIR Vs. CARPET EXPORT PROMOTION COUNCIL
|
November 1, 1995 |
|
N K GARG Vs. I I T DELHI
|
September 7, 1995 |
|
N K VERMA Vs. BATLIBOI AND COMPANY LIMITED
|
August 2, 1995 |
|
N R DONGRE Vs. WHIRLPOOL CORP
|
April 21, 1995 |
|
N S BIHAN Vs. PADMABHAYA
|
October 26, 1995 |
|
N S KAPOOR Vs. STATE
|
March 13, 1995 |
|
N S KRISHNA Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
March 8, 1995 |
|
NABHA INVESTMENT PRIVATE LIMITED Vs. HARMISHAN DASS LUKHMI DASS
|
March 20, 1995 |
|
NAGESHWAR SHAH Vs. STATE
|
January 3, 1995 |
|
NAGINA ENTERPRISE Vs. UNION OF INDIA
|
November 8, 1995 |
|
NAHAR SILK LIMITED Vs. SUCHETA JAIN
|
November 20, 1995 |
|
NAHAR SILK MILLS LIMITED Vs. NAVIN KUMAR JAIN
|
November 1, 1995 |
|
NAIN SINGH Vs. STATE
|
February 1, 1995 |
|
Nain Singh Vs. State
|
February 14, 1995 |
|
NAMZA NOZOGH Vs. B R NANDA
|
February 9, 1995 |
|
NAND KISHORE JAIN Vs. PRESIDING OFFICER LABOUR COURT DELHI
|
March 7, 1995 |
|
NANU RAM Vs. JAGDISH PERSHAD
|
August 4, 1995 |
|
NARAIN SINGH Vs. VIJENDRA SINGH CHADHA
|
November 10, 1995 |
|
NARAINI DEVI AND ROOP KISHORE Vs. RAM CHAND
|
May 24, 1995 |
|
NARENDER KUMAR Vs. STATE
|
March 28, 1995 |
|
NARENDRA NATH Vs. MOHINDER NATH
|
July 31, 1995 |
|
NARESH KUMAR Vs. STATE
|
January 4, 1995 |
|
NARINDER BAHAL Vs. UNION OF INDIA
|
March 28, 1995 |
|
NARINDER KUMAR Vs. HARNAM SINGH
|
May 1, 1995 |
|
NARINDER SINGH SABHARWAL Vs. GURDEEP SINGH SABHARWAL
|
September 15, 1995 |
|
NATH BROS EXIM INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
April 5, 1995 |
|
NATIONAL BUILDING CONSTRUCTION CORPORATION Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED
|
December 15, 1995 |
|
NATIONAL INSURANCE CO. LTD. Vs. SHANTI DEVI AND OTHERS
|
May 18, 1995 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. HARJEET KAUR
|
January 16, 1995 |
|
NATWAR PARIKH INDUSTRIES LIMITED Vs. UNION OF INDIA
|
February 2, 1995 |
|
NAVEEN JINDAL Vs. UNION OF INDIA
|
September 22, 1995 |
|
NAWAL KISHORE Vs. UNION OF INDIA
|
July 18, 1995 |
|
NAWROZ SALAM Vs. SUKANYA ROY
|
February 9, 1995 |
|
NEELAM KUMARI Vs. DARSHAN SINGH KHARBANDA
|
November 1, 1995 |
|
NESTOR PHARMACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 16, 1995 |
|
NET RAM Vs. UNION OF INDIA
|
July 18, 1995 |
|
NETRA PAL Vs. AMAQITSINGH
|
November 1, 1995 |
|
NETRA PAL Vs. AMARJIT SINGH AND ANOTHER
|
November 13, 1995 |
|
NEW BANK OF INDIA Vs. MASTER STEEL MARKETING CO
|
August 8, 1995 |
|
NEW BANK OF INDIA Vs. MALHOTRA STATIONARY MART
|
July 20, 1995 |
|
NEW DELHI DURGA PUJA SAMITI Vs. NEW DELHI KALI BARI
|
September 1, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANJIT KAUR
|
March 20, 1995 |
|
NEW INDIA ASSURANCE CO. LTD Vs. V.K. SANGHAL
|
September 25, 1995 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SUNIL KUMAR
|
September 7, 1995 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KALA WATI
|
July 3, 1995 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHASHI KUMAR
|
April 3, 1995 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANOHAR KHUSHALANI
|
September 11, 1995 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. INDRA JAGGANATHAN
|
September 14, 1995 |
|
NIGHAT PARVEEN Vs. UNION OF INDIA
|
May 22, 1995 |
|
NIIT LIMITED Vs. NIIT
|
April 3, 1995 |
|
NIIT LIMITED Vs. NIIT
|
September 29, 1995 |
|
NIRANJAN LAL KANODIA Vs. HARBANS LAL
|
April 1, 1995 |
|
NIRANKAR PRASAD SETH Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
September 20, 1995 |
|
NIRMAL SINGH Vs. C M JAYA
|
September 29, 1995 |
|
NIRMALA KOHLI Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 1, 1995 |
|
NISITH KUMAR BANERJEE Vs. S L BHAYANA
|
September 1, 1995 |
|
NITIN TRANSPORT CO PRIVATE LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
July 13, 1995 |
|
NOOR JAHAN Vs. UNION OF INDIA SECRETARY GOVERNMENT OF INDIA
|
July 5, 1995 |
|
NULON M S INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1995 |
|
NUPUR PROFESSIONALS PRIVATE LIMITED Vs. PRESTEEGE FIBRES LIMITED
|
January 5, 1995 |
|
O K BHALLA Vs. KAMLA CHOPRA
|
March 9, 1995 |
|
O K BHARDWAJ Vs. UNION OF INDIA
|
April 1, 1995 |
|
O P SONI Vs. OM KUMAR
|
August 17, 1995 |
|
OM PRAKASH GUPTA Vs. BIKANER WALA
|
December 1, 1995 |
|
OM PRAKASH SHARMA Vs. INDIAN AIRLINES CORP
|
August 11, 1995 |
|
ORIENTAL UNSURANCE COMPANY LIMITED Vs. REKHA GUPTA
|
May 26, 1995 |
|
P D JAIN Vs. OSWAL AGRO MILLS
|
August 21, 1995 |
|
P D MATHUR Vs. KRISHAN KUMAR
|
August 28, 1995 |
|
P JHUNJHUNWALA Vs. UNITED BANK OF INDIA
|
March 1, 1995 |
|
P K BAISIWALA Vs. R S BAISIWALA
|
January 10, 1995 |
|
P K SHARMA Vs. MOTI LAL NEHRU COLLEGE
|
July 13, 1995 |
|
P M DIESELS PRIVATE LIMITED Vs. PATEL FIELD MARSHAL INDUSTRIES
|
September 29, 1995 |
|
P N CHOPRA Vs. SHARDA DEVI
|
November 9, 1995 |
|
P P KALRA Vs. M V BHATNAGAR
|
January 1, 1995 |
|
PARAMJEET SINGH BHATIA Vs. INDERJEET SETHI
|
January 19, 1995 |
|
PARAMJIT SINGH Vs. SOHAN SINGH
|
November 1, 1995 |
|
PARAMJIT SINGH ALIAS PAMMI Vs. STATE
|
March 14, 1995 |
|
PARAS TRADERS Vs. RAJASTHAN COPY MANUFACTURERS ASSOCIATION
|
November 27, 1995 |
|
PARMAR CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
November 1, 1995 |
|
PARMOD KUMAR RASTOGI Vs. GIAN CHAND JAIN
|
November 20, 1995 |
|
PARVATI DEVI Vs. MAHENDER SINGH
|
November 1, 1995 |
|
PEAREY LAL Vs. O P SINGLA
|
September 14, 1995 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. MAJESTIC APPARELS PRIVATE LIMITED
|
July 4, 1995 |
|
PEOPLE UNION OF CIVIL LIBERTIES DELHI Vs. STATE OF DELHI
|
May 26, 1995 |
|
PEPSI FOODS LIMITED Vs. UNION OF INDIA
|
March 7, 1995 |
|
PEPSICO RESTAURANTS INTERNATIONAL I PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
December 4, 1995 |
|
PERMANAND VERMA Vs. VIMAL CHAND JAIN
|
April 1, 1995 |
|
PETER RUDI FOSTER Vs. CUSTOM NEW DELHI
|
November 29, 1995 |
|
PHIROZ ADI VANDREVALA Vs. SHANTI KUMAR SHARMA
|
January 31, 1995 |
|
PHOOL PATI Vs. CHOTU RAM
|
March 27, 1995 |
|
PHUL SINGH Vs. UNION OF INDIA
|
August 9, 1995 |
|
PHUL SINGH Vs. UNION OF INDIA
|
September 8, 1995 |
|
PIARE LAL Vs. UNION OF INDIA
|
December 12, 1995 |
|
PIARE LAL AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
|
December 15, 1995 |
|
POLAR MARMO AGGLOMERATES LIMITED Vs. UNION OF INDIA DECRETARY MINISTRY OF FINANCE
|
May 23, 1995 |
|
POLO SINGH AND CO Vs. UNION OF INDIA
|
July 24, 1995 |
|
POOJA FILMS PRIVATE LIMITED Vs. MOTION PICTURES ASSOCIATION
|
August 1, 1995 |
|
PRAKASH CHAND Vs. UNION OF INDIA
|
July 26, 1995 |
|
PRAKASH CHANDRA Vs. STATE
|
August 23, 1995 |
|
PRAMOD BUILDING AND DEVELOPERS PRIVATE LIMITED Vs. SHANTA CHOPRA
|
March 31, 1995 |
|
PREM AGGARWAL Vs. LALIT FABRICS
|
January 18, 1995 |
|
PREM CHAND Vs. STATE
|
February 23, 1995 |
|
PREM CHAND Vs. DELHI TRANSPORT CORPORATION
|
February 10, 1995 |
|
PREM CHAND GUPTA Vs. GITA DEVI
|
May 27, 1995 |
|
PREM CHAND GUPTA Vs. UNION OF INDIA
|
November 28, 1995 |
|
PREM CHAND VERMA Vs. VIMAL CHAND JAIN
|
May 1, 1995 |
|
PREM KAUR Vs. J S GULERIA
|
November 6, 1995 |
|
PREM PRAKASH Vs. UNION OF INDIA
|
February 17, 1995 |
|
PREM PRAKASH ALIAS PREM Vs. STATE
|
April 25, 1995 |
|
PREM SETH Vs. NATIONAL INDUSTRIES CORPORATION LIMITED
|
November 1, 1995 |
|
PREMIER ELECTRICAL CORP Vs. NEW DELHI MUNICIPAL CORPORATION
|
March 29, 1995 |
|
PRIMETIME COMMUNICATIONS Vs. PRAKASH CHANDRA DWIVEDI
|
March 23, 1995 |
|
PRITAM DASS Vs. ANIL FOOD INDUSTRIES
|
October 11, 1995 |
|
PRITAM SINGH Vs. STATE
|
April 25, 1995 |
|
PRITAM SINGH MAKIN Vs. MUNICIPAL CORPORATION OF DELHI
|
April 1, 1995 |
|
PRITI Vs. GOVERNMENT OF NCT OF DELHI
|
March 8, 1995 |
|
PROGRESSIVE CONSTRUCTIONS LIMITED Vs. BHARAT HYDRO POWER CORPORATION LIMITED
|
July 11, 1995 |
|
PUNJAB AND SIND BANK Vs. MANJIT PROPERTIES PRIVATE LIMITED
|
March 1, 1995 |
|
PUNJAB AND SIND BANK Vs. HARJEET KAUR
|
August 29, 1995 |
|
PUNJAB AND SIND BANK LIMITED Vs. LABH SINGH
|
February 13, 1995 |
|
PUNJAB NATIONAL BANK Vs. AMIT ALLOYS STRIPS PRIVATE LIMITED
|
February 20, 1995 |
|
PUNJAB NATIONAL BANK Vs. PUSHPA BUILDERS LIMITED
|
February 1, 1995 |
|
PUNJAB NATIONAL BANK Vs. TOY LAND OF INDIA
|
September 11, 1995 |
|
QASIM ALI Vs. UNION OF INDIA
|
December 4, 1995 |
|
R A BHUJWALA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 28, 1995 |
|
R C BHALLA Vs. N C BHALLA
|
February 23, 1995 |
|
R C PARTI Vs. INDIAN AIRLINES CORPORATION
|
August 31, 1995 |
|
R K GARG Vs. CHIEF MANAGER, INDIAN OVERSEAS BANK
|
April 5, 1995 |
|
R K GUPTA SANDEEP CONSTRUCTION Vs. PINK CO OPERATIVE GROUP HOUSING
|
December 1, 1995 |
|
R K MALHITRA Vs. UNION OF INDIA
|
September 11, 1995 |
|
R K MALHOTRA Vs. UNION OF INDIA
|
December 15, 1995 |
|
R K SHARMA AND CO Vs. NEW DELHI MUNICIPAL CORPORATION
|
January 6, 1995 |
|
R M D C PRESS PVT LTD Vs. UNION OF INDIA
|
February 9, 1995 |
|
R M TIWARI Vs. ADITYA SINGH
|
February 7, 1995 |
|
R N BOSE Vs. BASAB MUKHERJEE
|
September 28, 1995 |
|
R N GUPTA Vs. STATE
|
July 1, 1995 |
|
R S ARORA Vs. STATE
|
January 30, 1995 |
|
R S BUDHWAR Vs. UNION OF INDIA
|
February 24, 1995 |
|
RADHE KRISHAN AGGARWAL Vs. CHANDRAWATI
|
August 1, 1995 |
|
RADHIKA VICKRAM TIKKOO Vs. VICKRAM RAVI TIKKOO
|
October 1, 1995 |
|
RAFIQ Vs. N C B
|
April 18, 1995 |
|
RAGHBIR SMGH Vs. STATE
|
March 20, 1995 |
|
RAGHUBIR AGGARWAL Vs. JAGDISH PRASHAD GARG
|
September 28, 1995 |
|
RAGHUBIR SINGH Vs. SATLA DEVI
|
September 11, 1995 |
|
RAGHUNATH INTERNATIONAL LIMITED Vs. COLLECTOR OF CUSTOMS
|
August 9, 1995 |
|
RAGUBIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
January 19, 1995 |
|
RAHUL BUTALIA Vs. STATE BANK OF INDIA
|
January 24, 1995 |
|
RAHUL INT MKTING PRIVATE LIMITED Vs. JAI GOPAL
|
November 3, 1995 |
|
RAHUL SHUKLA Vs. UNION OF INDIA
|
August 9, 1995 |
|
RAJ BAHADUR BAWEJA Vs. NARENDER SINGH SAHNI
|
September 1, 1995 |
|
RAJ JASRA Vs. RAJSHEKHAR
|
February 21, 1995 |
|
RAJ KUMAR NIGAM Vs. KHALIFA KHAJAN SINGH
|
April 28, 1995 |
|
RAJ KUMAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
July 4, 1995 |
|
RAJ MALHOTRA Vs. DELHI ADMINISTRATION
|
September 14, 1995 |
|
RAJ NARAIN Vs. STATE
|
February 6, 1995 |
|
RAJ RANI Vs. BANWARI LAL
|
July 4, 1995 |
|
RAJBIR SINGH Vs. S K S YADAV COMMISSIONER WORKMENS COMPENSATION
|
April 5, 1995 |
|
RAJBIR SINGH Vs. S.K.S. YADAV, COMMISSIONER WORKMENS COMPENSATION
|
April 1, 1995 |
|
RAJDHANI FILMS PRIVATE LIMITED Vs. RAJESH ARORA
|
January 9, 1995 |
|
RAJENDER NATH CHAWLA Vs. CHAIRMAN AND MANA DIR P N B
|
March 1, 1995 |
|
RAJENDERAS INDIA LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
June 20, 1995 |
|
RAJENDERAS INDIA LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
July 20, 1995 |
|
RAJENDRA SINGH SETHIA Vs. STATE
|
May 24, 1995 |
|
RAJESH AHUJA Vs. MANOJ MITTAL
|
September 1, 1995 |
|
RAJESH KUMAR ALIAS KALA Vs. STATE
|
April 7, 1995 |
|
RAJESH RANJAN ALIAS PAPPU YADAV Vs. ELECTION COMMISSION OF INDIA
|
January 9, 1995 |
|
RAJINDER KUMAR Vs. UNION OF INDIA
|
January 1, 1995 |
|
RAJINDER KUMAR Vs. UNION OF INDIA
|
July 26, 1995 |
|
RAJINDER KUMAR SACHAR Vs. N N VOHRA
|
January 11, 1995 |
|
RAJINDER MUMAR GOYAL Vs. COLLECTOR OF CUSTOMS
|
April 6, 1995 |
|
RAJINDER PRASAD ALIAS PAPPU Vs. STATE
|
February 9, 1995 |
|
RAJNI ANAND Vs. EXECUTIVE COMMITTEE DELHI HIGH COURT BAR ASSOCIATION
|
March 8, 1995 |
|
RAJORA BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI ADMINISTRATOR
|
December 1, 1995 |
|
RAJSHRI PICTURES PRIVATE LIMITED Vs. HEM CHAND
|
August 1, 1995 |
|
RAKESH AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 9, 1995 |
|
RAKESH AGGARWAL Vs. STATE DELHI ADMINISTRATION
|
April 1, 1995 |
|
RAKESH KUMAR JAIN Vs. DEVENDER SINGH MEHTA
|
January 3, 1995 |
|
RAM BABU Vs. MUNICIPAL CORPORATION OF DELHI
|
May 12, 1995 |
|
RAM DASS NARANG Vs. ATTAR SINGH
|
August 8, 1995 |
|
RAM DEV PRASAD SINGH Vs. UNION OF INDIA
|
August 11, 1995 |
|
RAM DULARI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 26, 1995 |
|
RAM GOPAL Vs. HARO DEVI
|
January 17, 1995 |
|
RAM KISHAN AND SONS Vs. UNION OF INDIA
|
July 18, 1995 |
|
RAM LAL NARNG Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
May 4, 1995 |
|
RAM NIWAS Vs. STATE
|
November 10, 1995 |
|
RAM NIWAS GUPTA Vs. UNION OF INDIA
|
April 1, 1995 |
|
RAM PYARI Vs. DUNI CHAND
|
March 21, 1995 |
|
RAM RICHHPAL GUPTA Vs. D C M SHRIRAM CONSOLIDATED LIMITED
|
May 1, 1995 |
|
RAM SINGH Vs. STATE DELHI ADMINISTRATION
|
May 22, 1995 |
|
RAM SINGH Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
November 22, 1995 |
|
RAM TIRATH SHARMA Vs. ADMINISTRATOR
|
January 17, 1995 |
|
RAM TIRTH SHARMA Vs. ADMINISTRATOR
|
September 8, 1995 |
|
RAMA SAROOP Vs. DALJIT SINGH
|
February 1, 1995 |
|
RAMAKANT SINGH Vs. DIRECTOR GENERAL FOR ADVANCEMENT OF PEOPLES ACTION AND RURAL TECHNOLOGY
|
February 1, 1995 |
|
RAMESH Vs. STATE DELHI ADMN
|
July 20, 1995 |
|
RAMESH CHAND BHALLA Vs. UNION OF INDIA
|
October 17, 1995 |
|
RAMESH CHAND GARG Vs. STATE
|
October 26, 1995 |
|
RAMESH KUMAR Vs. DELHI ELECTRICITY SUPPLY UNDERTALONG
|
May 26, 1995 |
|
RAMESHWAR DASS Vs. UNION OF INDIA
|
February 1, 1995 |
|
RAMESHWAR DASS BISHAN DYAL Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 1, 1995 |
|
RAMESHWAR DASS BISHAN DYAL Vs. UNION OF INDIA
|
March 1, 1995 |
|
RAMESHWAR DAYAL Vs. UNION OF INDIA
|
August 21, 1995 |
|
RAMESHWAR SARUP BHATNAGAR Vs. RAM NARAIN ARORA
|
February 3, 1995 |
|
RAMESHWAR SOLANKI Vs. UNION OF INDIA
|
February 3, 1995 |
|
RAMPAT Vs. UNION OF INDIA
|
July 25, 1995 |
|
RAMPUR DISTILLERY AND CHEMICALS COMPANY LIMITED Vs. UNION OF INDIA
|
January 3, 1995 |
|
RANI Vs. STATE
|
October 12, 1995 |
|
RANJIT KAUR Vs. UNION OF INDIA
|
September 29, 1995 |
|
RATTAN CHAND JAIN Vs. UBEROI LIMITED
|
September 22, 1995 |
|
RATTAN SINGH ALIAS PAPPU Vs. STATE
|
August 11, 1995 |
|
RAVI Vs. STATE
|
May 1, 1995 |
|
RAVI SINGH DR Vs. UNION OF INDIA
|
May 19, 1995 |
|
RAVINDER KISHANCHAND THADANI Vs. BHAGWAN KUNDANMAL HIRA
|
December 8, 1995 |
|
REETA KAPOOR Vs. DELHI TRANPORT CORPORATION
|
September 14, 1995 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. TEMPO ENGINEERING WORKS AND OTHERS
|
April 18, 1995 |
|
REOTI SARAN SHARMA Vs. NUMERO UNO INTERNATION
|
May 1, 1995 |
|
RISHABH AGRO INDUSTRIES LIMITED Vs. UNION OF INDIA
|
July 1, 1995 |
|
RISHI PAL GUPTA Vs. S.J. KNITTING AND FINISHING MILLS (P) LTD.
|
November 29, 1995 |
|
ROOP RANI Vs. RAMESH CHANDER
|
August 25, 1995 |
|
ROSHAN LAL Vs. JAIPUR UDHYOG LIMITED
|
August 9, 1995 |
|
ROSHAN LAL OIL MILLS LTD Vs. SHAKTI INDUSTRIES AHMEDGARH PUNJAB
|
May 25, 1995 |
|
ROSHAN LAL OIL MILLS LTD Vs. SAHKTI INDUSTRIES AMEDGARH PUNJAB
|
May 1, 1995 |
|
ROSHANARA BEGUM Vs. UNION OF INDIA
|
December 14, 1995 |
|
RUPA ENTERPRISES Vs. COLLECTOROF CUSTOMS CALCUTTA
|
December 1, 1995 |
|
RUPEE GAINS TELE TIMES PRIVATE LIMITED Vs. RUPEE TIMES
|
September 1, 1995 |
|
S B CHATTERJEE Vs. MEENA AHUJA
|
February 20, 1995 |
|
S BALA Vs. UNION OF INDIA
|
November 1, 1995 |
|
S C CHHABRA Vs. STATE
|
July 19, 1995 |
|
S K BANGIA Vs. STATE BANK OF INDIA
|
March 28, 1995 |
|
S K BHATNAGAR Vs. UNION OF INDIA
|
August 1, 1995 |
|
S K GUPTA Vs. ASHOK MALHOTRA
|
May 1, 1995 |
|
S K GUPTA Vs. ASHOK MALHOTRA
|
May 17, 1995 |
|
S K MAHAJAN Vs. ORIENTAL BANK OF COMMERCE
|
September 6, 1995 |
|
S M MUKHERJEE Vs. G RAM REDDY CHAIRMAN UGC
|
May 22, 1995 |
|
S M NEZAMUDDIN Vs. UNION OF INDIA
|
July 1, 1995 |
|
S R SUBHRAMANIAM Vs. KASHMIR SMGH
|
August 1, 1995 |
|
S S KHERA Vs. ANAND SON
|
August 1, 1995 |
|
S S TYAIGI Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 23, 1995 |
|
S SATJIT SINGH AND SONS Vs. UNION OF INDIA
|
November 1, 1995 |
|
SADEEV SINGH SANDHU Vs. TURK GUTENBERGSTRASSE
|
September 28, 1995 |
|
SAHIL MARWAH Vs. UNION OF INDIA
|
November 9, 1995 |
|
SAHWINI KUMAR Vs. STATE
|
January 31, 1995 |
|
SAJJAN KUMAR Vs. STATE
|
July 1, 1995 |
|
SAJJAN KUMAR Vs. STATE
|
July 20, 1995 |
|
SALES TAX OFFICER Vs. BYFORD MOTORS LIMITED
|
July 1, 1995 |
|
SALES TAX OFFICER Vs. BYFORD MOTORS LIMITED
|
July 20, 1995 |
|
SALRA DEVI Vs. RAM KISHAN
|
May 3, 1995 |
|
SANATAN DHARAM SAHBA REGD Vs. DDA COMMISSIONER OF POLICE AND LOVELY BAL SHIKSHA PARISHAD
|
January 20, 1995 |
|
SANDEEP KOHLI Vs. STATE OF DELHI
|
May 8, 1995 |
|
SANDEEP MALIK Vs. UNION OF INDIA
|
April 6, 1995 |
|
SANDEEP TAK Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
November 11, 1995 |
|
SANGEETA Vs. STATE
|
May 1, 1995 |
|
SANGHI TECHNOLOGIES PRIVATE LIMITED Vs. UNION OF INDIA
|
July 28, 1995 |
|
SANJAY GUPTA Vs. VINOD KUMAR GUPTA
|
August 1, 1995 |
|
SANJAY SHARMA Vs. STATE
|
March 1, 1995 |
|
SANJAY SHARMA Vs. STATE
|
December 25, 1995 |
|
SANJEEV DADHWAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
February 24, 1995 |
|
SANJIV GOEL Vs. M/S. MUNSHI LAL OM PRAKASH AND OTHERS
|
September 11, 1995 |
|
SANTOSH KOHLI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 1, 1995 |
|
SARAF AGENCIES LIMITED Vs. CEMENT CORPORATION OF INDIA LIMITED
|
July 20, 1995 |
|
SARAF STEEL PRIVATE LIMITED Vs. DELHI FINANCIAL CORPN
|
May 1, 1995 |
|
SARALA DEVI Vs. DAYA RAM
|
September 8, 1995 |
|
SARASWATI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 11, 1995 |
|
SARDAR SADHU SINGH Vs. NARINDER KAUR
|
October 16, 1995 |
|
SARJU PERSHAD Vs. STATE
|
April 18, 1995 |
|
SARLA DEVI Vs. OM PRAKASH alias OMI
|
November 14, 1995 |
|
SARLA KUMARI Vs. H L DUA
|
February 16, 1995 |
|
SAROJ KAPUR Vs. NEW RAJDHANI COOPERATIVE HOUSE BUILDING SOCIETY LIMITED
|
November 10, 1995 |
|
SATENDRA NATH Vs. SUSHILA RANI
|
March 31, 1995 |
|
SATISH KUMAR Vs. STATE
|
August 9, 1995 |
|
SATISH KUMAR MITTAL Vs. STATE BANK OF INDIA
|
October 1, 1995 |
|
SATWANT SINGH Vs. UNION OF INDIA
|
September 27, 1995 |
|
SATYA NARAIN AGGARWAL Vs. KAMLESH KUMARI
|
July 20, 1995 |
|
SATYABIR SINGH NAIK FIRE Vs. UNION OF INDIA
|
July 31, 1995 |
|
SATYAWATI BHALLA Vs. ARUNA PRABHA KHANNA
|
November 28, 1995 |
|
SAVITRI DEVI Vs. FASHION LINKERS
|
May 8, 1995 |
|
SAVITRI DEVI AND ETC. Vs. UNION OF INDIA, ETC.
|
September 18, 1995 |
|
SAVITRI MALHOTRA Vs. RAM NATH MALHOTRA
|
November 1, 1995 |
|
SAWAI BHAWANI SINGH Vs. JAGAT SING AND ORS.
|
November 23, 1995 |
|
SDR GURDEEP SINGH SABHARWAL Vs. SDR NARINDER SINGH SABHARWAL
|
November 9, 1995 |
|
SETHI ENGINEERING CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
|
December 1, 1995 |
|
SHADI RAM YADAV Vs. DIRECTOR GENERAL CISF
|
July 31, 1995 |
|
SHAHID ALIAS M SHAHID ALIAS SHAHID Vs. UNION OF INDIA
|
January 11, 1995 |
|
SHAILENDER KUMAR DIXIT Vs. STATE
|
April 5, 1995 |
|
SHAKTI PERSHAD Vs. RADHA KISHEN
|
March 6, 1995 |
|
SHAKUNTALA BALI Vs. EASTERN LINKERS PRIVATE LIMITED
|
September 28, 1995 |
|
SHAKUNTALA DEVI Vs. MANOJ KUMAR
|
August 1, 1995 |
|
SHAKUNTALA RANI Vs. P G RAO
|
October 18, 1995 |
|
SHAKUNTALA TAXALI Vs. STATE
|
March 1, 1995 |
|
SHAKUNTLA ANAND Vs. P V RAO
|
October 18, 1995 |
|
SHAMBU P JAISINGHANI Vs. KANAYALAL P JAISINGHANI
|
September 1, 1995 |
|
SHANKARA Vs. STATE DELHI ADMINISTRATION
|
June 1, 1995 |
|
SHANKRA Vs. STATE DELHI ADMINISTRATION
|
July 1, 1995 |
|
SHANKUTALA DEVI Vs. STATE
|
December 6, 1995 |
|
SHANTI DEVI Vs. CHET RAM
|
May 18, 1995 |
|
SHANTI DEVI Vs. D N SOOD
|
March 1, 1995 |
|
SHATABADI FINLEASE AND SECURITIES LIMITED Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
|
August 7, 1995 |
|
SHAZMA Vs. AZHAR ALI ZAI
|
October 20, 1995 |
|
SHEELAWANTI Vs. DELHI DEVELOPMENT AUTHORITY
|
February 3, 1995 |
|
SHEILA LALL Vs. RENT CONTROL TRIBUNAL
|
January 4, 1995 |
|
SHER SINGH Vs. STATE
|
January 11, 1995 |
|
SHIV CHARAN Vs. UNION OF INDIA
|
July 4, 1995 |
|
SHIV COTTON MILLS PRIVATE LIMITED Vs. DAYA RAM
|
November 29, 1995 |
|
SHIV KUMAR Vs. STATE
|
December 14, 1995 |
|
SHIV KUMAR SHARMA Vs. UNIVERSITY OF DELHI
|
November 2, 1995 |
|
SHIV MOHAN BAND Vs. SURESH KUMAR
|
September 1, 1995 |
|
SHIV MOHAN MEHRA Vs. VEENA BATHIA
|
October 1, 1995 |
|
SHRI HAWA SINGH Vs. UNION OF INDIA
|
September 12, 1995 |
|
SHRI MOHAN WAHEE Vs. UNION OF INDIA ETC.
|
July 18, 1995 |
|
SHUBHAM ENTERPRISES Vs. COLLECTOR OF CUSTOMS
|
May 26, 1995 |
|
SHULTON INC Vs. BHAGWANT LAL CHAMAN LAL
|
April 18, 1995 |
|
SHYAM BABU GUPTA Vs. ATTRI FOUNDATION
|
January 6, 1995 |
|
SHYAM BEHARI Vs. STATE
|
July 25, 1995 |
|
SHYAM KHEMCHNDANI Vs. MUNICIPAL CORPORATION OF DELHI
|
October 20, 1995 |
|
SHYAM KISHORE Vs. UNION OF INDIA
|
July 1, 1995 |
|
SHYAM SUNDER AND RAJ KUMAR Vs. STATE
|
March 1, 1995 |
|
SIMBA F R O PRIVATE LIMITED Vs. DEPARTMENT OF TOURISUM LUCKNOW U P
|
July 1, 1995 |
|
SIMLA AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1995 |
|
SITA RAM PANDEY Vs. STATE
|
February 1, 1995 |
|
SMT. CHANDRAWATI AND ETC. Vs. THE STATE
|
May 26, 1995 |
|
SON LDR J S PUNIA Vs. UNION OF INDIA
|
February 15, 1995 |
|
SOUTH ASIA INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1995 |
|
SOUTH DELHI CITIZENS FORUM Vs. GOVT OF NCT OF DELHI
|
July 5, 1995 |
|
SOUZA CRUZ Vs. N K JAIN
|
February 16, 1995 |
|
SPORTS AUTHORITY OF INDIA Vs. A AND A ENTERPRISES
|
August 29, 1995 |
|
SQN LDR J S PUNIA Vs. UNION OF INDIA
|
February 1, 1995 |
|
SREPHEN JOSHUS Vs. J D KAPOOR
|
March 9, 1995 |
|
ST GITES CO Vs. UNION OF INDIA
|
July 1, 1995 |
|
STATE Vs. RAM CHANDER
|
February 7, 1995 |
|
STATE Vs. ASHOK KUMAR
|
January 10, 1995 |
|
STATE Vs. RAVINDER SINGH
|
January 12, 1995 |
|
STATE BANK OF INDIA Vs. SURESH KUMAR
|
March 7, 1995 |
|
STATE BANK OF INDIA Vs. UNITED TENT COMPANY
|
July 20, 1995 |
|
STATE BANK OF INDIA Vs. VIPUL ENTERPRISES
|
May 5, 1995 |
|
STATE BANK OF INDIA Vs. SIDDHARTHA ENTERPRISES
|
December 1, 1995 |
|
STATE BANK OF INDIA Vs. P ABRAHAM
|
November 2, 1995 |
|
STATE BANK OF INDIA Vs. SAMNEEL ENGINEERING COMPANY
|
November 27, 1995 |
|
STATE DELHI ADMINISTRATION Vs. CHANDER PAL
|
May 3, 1995 |
|
STATE DELHI ADMINISTRATION Vs. JAGAN NATH
|
March 31, 1995 |
|
STATE DELHI ADMINISTRATION Vs. RAVINDER KUMAR alias RAVI
|
March 7, 1995 |
|
STATE DELHI ADMINISTRATION Vs. ABRAR HUSSAIN
|
January 16, 1995 |
|
STATE OF HARYANA Vs. BHARAT STEEL TUBES LIMITED
|
September 15, 1995 |
|
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STORA KVANRANSVEDEN AB
|
April 5, 1995 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. RAMESHWAR DASS BISHAN DAYAL
|
September 1, 1995 |
|
SUBHA MUKHERJEE Vs. UCO BANK
|
May 19, 1995 |
|
SUBHADARA KUMARI Vs. LALLU RAM
|
July 13, 1995 |
|
SUBHASH Vs. ANJU
|
August 31, 1995 |
|
SUBHASH CHAND Vs. THE STATE (N.C.T. OF DELHI)
|
September 8, 1995 |
|
SUBHASH CHANDER Vs. UNION OF INDIA
|
March 10, 1995 |
|
SUBHASH CHANDER CHHABRA Vs. FOOD CORPORATION OF INDIA
|
September 4, 1995 |
|
SUBHASH CHANDER KATHURIA Vs. ASHOK ALLOYS STEEL PRIVATE LIMITED
|
July 11, 1995 |
|
SUBHASH KUMAR BHUWALKA Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
February 14, 1995 |
|
SUCHETA ENGINEERING CO Vs. APITRON INDIA
|
November 1, 1995 |
|
SUDHIR BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
|
January 27, 1995 |
|
SUDHIR CHAUDHARY Vs. UNION OF INDIA
|
January 25, 1995 |
|
SUDHIR ENGINEERING COMPANY Vs. NITCO ROADWAYS LIMITED
|
March 23, 1995 |
|
SUDHIR KUMAR GUPTA Vs. VARSHAWATI SHARMA
|
January 3, 1995 |
|
SUJATA RAI VIJ Vs. HONBLE CHIEF JUSTICE
|
May 1, 1995 |
|
SUKH DEV Vs. UNION OF INDIA
|
March 15, 1995 |
|
SUKHBIR SINGH Vs. UNION OF INDIA
|
November 1, 1995 |
|
SULAKHAN SINGHAYA Vs. KULDEEP KAUR
|
March 29, 1995 |
|
SUMAN KAPOOR ADVOCATE Vs. UNION OF INDIA
|
May 11, 1995 |
|
SUMAT PRASHAD AND CO Vs. UNION OF INDIA
|
October 1, 1995 |
|
SUMITA SARKAR Vs. PRINCIPAL KALINDI COLLEGE
|
May 1, 1995 |
|
SUNDER LAL BAJAJ Vs. UNION OF INDIA
|
November 1, 1995 |
|
SUNIL AGGARWAL Vs. KUM KUM TANDON
|
April 28, 1995 |
|
SUNIL PURI Vs. MODI SPINNING AND WEAVING MILLS LIMITED
|
February 7, 1995 |
|
SUPER RUBBER ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 2, 1995 |
|
SURAIN SINGH Vs. TULSI RAM ARAUN
|
November 21, 1995 |
|
SURAJ BHAN GOEL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 23, 1995 |
|
SURAJ KALA Vs. DEPUTY COMMISSIONER OF POLICE
|
August 9, 1995 |
|
SURAJ S J BAHADUR Vs. SHAKJI S J BAHADUR
|
May 12, 1995 |
|
SURAT SINGH Vs. STATE
|
April 6, 1995 |
|
SURENDER BALA Vs. SANDEEP FOAM
|
May 18, 1995 |
|
SURENDER KUMAR VOHRA Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI
|
April 28, 1995 |
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SURESH ALIAS SURESH CHAND Vs. STATE
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February 25, 1995 |
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SURESH HARMILAPI Vs. SPORTS AUTHORITY OF INDIA
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January 10, 1995 |
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SURGICAL ELECTRONIC Vs. UNION OF INDIA
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September 21, 1995 |
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SURINDER GROVER Vs. SHEELA SAHNI
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May 1, 1995 |
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SURINDER GUPTA Vs. CHIEF COMMISSIONER OF INCOME TAX
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August 1, 1995 |
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SURINDER KUMAR Vs. UNION OF INDIA
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January 3, 1995 |
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SURJEET SINGH Vs. UNION OF INDIA
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March 16, 1995 |
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SURJIT SINGH Vs. STATE
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October 18, 1995 |
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SURVEYOURS WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
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May 9, 1995 |
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SURVEYOURS WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
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December 15, 1995 |
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SURYA AGRO OILS LIMITED Vs. INTER CONTINENTAL SALES CORPORATION
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August 2, 1995 |
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SUSHI RATTAN KAPAHI Vs. SHIV KUMAR KAPAHI
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July 1, 1995 |
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SUSHIL SHARMA Vs. VIJAY NARAIN PANDEY
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August 29, 1995 |
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SUSHILA YADAV Vs. SATISH CHANDRA AND OTHERS
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November 3, 1995 |
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SUSHMA SURI Vs. JAMIA MILLIA ISLAMIA
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February 8, 1995 |
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SUSHMA SURI Vs. JAMIA MILLIA ISLAMIA
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February 1, 1995 |
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SWARAJ MAZDA LIMITED Vs. UNION OF INDIA
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March 13, 1995 |
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SWARN KANTA MEHRA Vs. VINAY K MAHENDRA
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September 6, 1995 |
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SWARUP VEGETABLE PRODUCTS INDUSTRIES LIMITED Vs. UNION OF INDIA
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August 1, 1995 |
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SWASTIC RUBBER PRODUCTS LIMITED Vs. UNION OF INDIA
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February 17, 1995 |
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SYNDICATE BANK Vs. I K MALIK
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September 1, 1995 |
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SYNDICATE BANK Vs. U CHEM PHARMA PRIVATE LIMITED
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September 27, 1995 |
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SZECHWAN FOODS PRIVATE LIMITED Vs. COAL INDIA LIMITED
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April 1, 1995 |
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T B SUNTWAL Vs. FOOD CORPORATION OF INDIA
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August 1, 1995 |
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T K ABDULLAH Vs. UNION OF INDIA
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October 17, 1995 |
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T S RAJPUT ASSTT DIR CSD Vs. MINICIPAL CORPORATION OF DELHI
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April 26, 1995 |
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TAHIR Vs. MOHAMMAD SHAKIR
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March 24, 1995 |
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TAJ MOHAMAD SHEIKH Vs. UNION OF INDIA
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December 14, 1995 |
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TAJ MOHAMAD SHEIKH Vs. UNION OF INDIA
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November 30, 1995 |
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TAWAB KHAN Vs. ABNASH KAUR
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March 15, 1995 |
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TEJA SINGH AND ASSOCIATES Vs. PATIALA CO OPERATIVE SUGAR MILLS LIMITED
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November 1, 1995 |
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TEJBIR KAUR Vs. DAVENDER SINGH
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February 1, 1995 |
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TEK CHAND Vs. RAM NARAIN
|
November 9, 1995 |
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TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED Vs. NANGIA CONSTRUCTIONS INDIA PRIVATE LIMITED
|
August 1, 1995 |
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TEN SINGH Vs. STATE DELHI ADMINISTRATION
|
July 26, 1995 |
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TIKKA SHATRUJIT SINGH Vs. BRIG SUKHJIT SINGH
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April 1, 1995 |
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TOUR COORDINATOR ASSOCIATION Vs. UNION OF INDIA
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October 20, 1995 |
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TOYE MOBKA Vs. STATE DELHI ADMINISTRATION
|
September 19, 1995 |
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TRIBHUVAN NATH Vs. STATE
|
January 2, 1995 |
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TRIPATH KAUR Vs. STATE
|
May 23, 1995 |
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TULSI DEVI KHUNGAR Vs. KHAIRATI LAL JETLEY
|
July 1, 1995 |
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UNIBROS Vs. ALL INDIA RADIO
|
May 26, 1995 |
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UNIBROS Vs. ALL INDIA RADIO
|
July 11, 1995 |
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UNIBROS Vs. ALL INDIA RADIO
|
February 7, 1995 |
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UNIBROS Vs. ALL INDIA RADIO UNION OF INDIA DIR MIN OF INFORMATION BROADCASTING
|
September 18, 1995 |
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UNION OF INDIA Vs. SANDEEP MALIK
|
October 17, 1995 |
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UNION OF INDIA Vs. AYDIN CORPORATION
|
November 1, 1995 |
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UNION OF INDIA Vs. SURINDER KUMAR
|
September 29, 1995 |
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UNION OF INDIA Vs. PANIPAT FOODS LIMITED
|
August 1, 1995 |
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UNION OF INDIA Vs. BADHWAR AND COMPANY
|
August 1, 1995 |
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UNION OF INDIA Vs. RAJ KUMAR SAWHNEY
|
August 17, 1995 |
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UNION OF INDIA Vs. CENTRAL CABLES PRIVATE LIMITED
|
March 24, 1995 |
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UNION OF INDIA Vs. PRATAP SINGH
|
July 13, 1995 |
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UNION OF INDIA Vs. HARKISHAN
|
July 18, 1995 |
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UNION OF INDIA Vs. DESH RAJ
|
July 18, 1995 |
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UNION OF INDIA Vs. D L F UNITED LIMITED
|
July 18, 1995 |
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UNION OF INDIA Vs. PRABHU DAYAL BHARGAVA
|
July 18, 1995 |
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UNION OF INDIA Vs. AUTO AND GEN ENGG CO
|
July 17, 1995 |
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UNION OF INDIA Vs. S M AGGARWAL AND 31 ORS
|
April 20, 1995 |
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UNION OF INDIA Vs. DIEN ENTERPRISES
|
April 26, 1995 |
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UNION OF INDIA Vs. M L DALMIA AND COMPANY LIMITED
|
November 23, 1995 |
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UNION OF INDIA Vs. DR. PRATAP CHAND TAWAKLE AND OTHERS
|
July 18, 1995 |
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UNION OF INDIA Vs. GIRWAR AND OTHERS
|
October 18, 1995 |
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UNITED INDIA INSURANCE CO. LTD Vs. KARAN SINGH
|
September 18, 1995 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SHANTI DEVI
|
July 7, 1995 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAM RATI
|
February 7, 1995 |
|
UNITED INDIA ISSURANCE COMPANY Vs. KAILASH RAI
|
October 16, 1995 |
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UNIVERSAL CONSORITIUM ENGINEERS PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
July 4, 1995 |
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UPPAL ENGINEERING CONSTRUCTION PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
|
July 1, 1995 |
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USMAN ALIAS HAJI Vs. STATE
|
July 21, 1995 |
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UTTAM KUMAR BOSH Vs. UNION OF INDIA
|
October 18, 1995 |
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V G DUGGAL Vs. DELHI DEVELOPMENT AUTHORITY
|
December 12, 1995 |
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V I P INDUSTRIES LTD Vs. REGISTRAR OF TRADE MARKS NEW DELHI
|
January 30, 1995 |
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V K JAIN Vs. UNION OF INDIA
|
February 1, 1995 |
|
V N SHARMA Vs. STATE
|
July 7, 1995 |
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VAN GUARD EX SERVICEMEN WELFARE ASSOCIATION Vs. STATE TRADING CORPORATION
|
September 13, 1995 |
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VASANT VIHAR F BLOCK WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
|
February 9, 1995 |
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VASUDEV PUBLICITY SERVICE Vs. NEW DELHI MUNICIPAL COMMITTEE
|
May 1, 1995 |
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VATIKA PLANTATIONS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 5, 1995 |
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VED PARKASH CHAWLA Vs. UNION OF INDIA
|
January 12, 1995 |
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VEENA AGGARWAL Vs. MANAGING COMMITTEE SHRI LAKSHMI NARAIN TRUST GUJARAT SENIOR SECONDARY SCHOOL
|
May 1, 1995 |
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VEENA BAJAJ Vs. ANITA RANI
|
August 31, 1995 |
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VEENA KALIA Vs. JATINDER NATH KALIA
|
May 5, 1995 |
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VEER BAHADUR Vs. STATE
|
April 1, 1995 |
|
VEER CONSTRUCTION CO Vs. SARASWATI ENCLAVE
|
May 16, 1995 |
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VICTOR CABLE INDUSTRIES LIMITED Vs. ENGINEERING PROJECTS INDIA LIMITED
|
March 1, 1995 |
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VICTORIA ENGINEETING WORKS Vs. UNION OF INDIA
|
January 3, 1995 |
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VIJAY KHANNA Vs. UNION OF INDIA
|
April 21, 1995 |
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VIJAY KUMAR Vs. SHANTI NARAIN
|
April 19, 1995 |
|
VIJAY KUMAR Vs. STATE
|
May 9, 1995 |
|
VIJAY KUMAR Vs. STATE
|
February 1, 1995 |
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VIJAY KUMAR FARSHWAL Vs. UNION OF INDIA
|
September 8, 1995 |
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VIJAY M SHAH Vs. FLEX INDUSTRIES LIMITED
|
December 1, 1995 |
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VIJAYA BANK Vs. A N TEWARI
|
September 29, 1995 |
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VIKRAM PERSHAD Vs. SAT NARAIN DALMIA
|
March 16, 1995 |
|
VIMLA Vs. KUSUM LATA
|
September 19, 1995 |
|
VINAY KALA Vs. STATE
|
May 10, 1995 |
|
VINAY KUMAR Vs. STEEL AUTHORITY OF INDIA
|
August 17, 1995 |
|
VINAY KUMAR GUPTA Vs. GOVERNMENT OF N C T OF DELHI
|
September 29, 1995 |
|
VINOD GUPTA Vs. BRAHAM VIRA GUPTA
|
February 10, 1995 |
|
VINOD KHANNA Vs. BAKSHI SACHDEV
|
April 20, 1995 |
|
VINOD KUMAR JAIN AND ANOTHER Vs. THE MUNICIPAL CORPORATION OF DELHI AND OTHERS
|
November 24, 1995 |
|
VIRENDER KUMAR ALIAS BITTOO Vs. STATE
|
February 22, 1995 |
|
VIRENDER KUMAR YADAV AND MUKHTIAR YADAV AND MUKHO YADAV ALIAS RAJU Vs. STATE
|
August 7, 1995 |
|
VIRENDER SINGH YADAV Vs. UNION OF INDIA
|
July 10, 1995 |
|
VIRGO MARKETING P LIMITED Vs. APPROPRIATE AUTHORITY
|
November 20, 1995 |
|
VISHAL BUILDERS Vs. UNION OF INDIA
|
August 14, 1995 |
|
VISHAL SETHI Vs. VINOD KUMAR SETHI
|
August 1, 1995 |
|
VISHVANATH KHANNA Vs. NEW DELHI MUNICIPAL CORPORATION
|
December 11, 1995 |
|
VIVEK JAIN Vs. UNION OF INDIA
|
November 29, 1995 |
|
VRAJLAL MANILAL AND COMPANY Vs. ADARSH BIDI COMPANY
|
January 20, 1995 |
|
WALAITI RAM GUPTA Vs. UNION OF INDIA
|
January 5, 1995 |
|
WATER BUSH WELL LTD. Vs. ANIL ARORA AND OTHERS
|
September 12, 1995 |
|
WELDON SALES CORPORATION Vs. OM PRAKASH
|
September 19, 1995 |
|
WILEY EASTERN LIMITED Vs. INDIAN INSTITUTE OF MANAGEMENT
|
February 1, 1995 |
|
WILEY EASTERN LTD Vs. INDIAN INSTITUTE OF MANAGEMENT
|
November 6, 1995 |
|
WILLY EASTERN LIMITED Vs. INDIA INSTITUTE OF MANAGEMENT
|
November 6, 1995 |
|
Y L AHUJA Vs. INSTITUTE OF APPLIED MANPOWER AND RESEARCH
|
September 18, 1995 |
|
YUNUS ALIAS BHAIYA Vs. STATE
|
April 25, 1995 |
|
ZOHRA BAI Vs. STATE
|
September 29, 1995 |