REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A CONSTRUCTION PRIVATE LIMITED Vs. LIFELINE MEDICARE LIMITED	September 20, 1994
A K BANSAL Vs. MUNICIPAL CORPORATION OF DELHI	August 10, 1994
A K MUKHERJEE Vs. STATE	April 8, 1994
A K WALIA Vs. UNION OF INDIA	January 14, 1994
A S PATHANIA Vs. UNION OF INDIA	July 26, 1994
ADDIDAS AC Vs. ADDI WORSTED LIMITED	April 25, 1994
ADITI MARKETING Vs. BIRLA 3M LIMITED	May 6, 1994
AHLUWALIA CONTRACTS INDIA LIMITED Vs. I F S CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	January 10, 1994
AHMED SALIM Vs. LT GOVERNOR N C T OF DELHI	September 8, 1994
AJAY SINGH Vs. STATE	December 2, 1994
AJIT KR CHADHA Vs. CHAMAN LAL GHAI	December 3, 1994
AJIT SINGH Vs. RAM SAROOPI DEVI	September 22, 1994
AKHIL SIBAL Vs. UNION OF INDIA	May 20, 1994
ALL INDIA WOKEYS HOCKEY FEDERATION Vs. INDIAN OLYMPIC ASSOCIATION	August 5, 1994
ALOK P JAIN Vs. SUNITA NARINDER AHUJA	December 1, 1994
AMAR NATH Vs. UNION OF INDIA	November 1, 1994
AMAR NATH Vs. KIRAN WATI	July 28, 1994
AMAR NATH SATYA Vs. AMAR NATH SATYA	September 1, 1994
AMAR SINGH Vs. STATE	May 17, 1994
AMAR SINGH TYAGI Vs. INDRA PAL GAUTAM	September 27, 1994
AMARJIT SINGH Vs. STATE DELHI ADMINISTRATION	December 2, 1994
AMBA PRASHAD Vs. MUNICIPAL CORPORATION OF DELHI	September 21, 1994
AMCO BATTERIES LIMITED Vs. UNION OF INDIA	September 1, 1994
AMJAD KHAN Vs. JAMIA MILLIA ISLAMIA	July 25, 1994
AMMONIA SUPPLIES CORPORATION (P) LTD. Vs. MODERN PLASTIC CONTAINERS (P) LTD. AND ORS.	May 16, 1994
AMMONIA SUPPLIES CORPORATION PRIVATE LIMITED IN LIQIUDATION Vs. MODERN PLASTIC CONTAINERS PRIVATE LIMITED	March 4, 1994
AMRIK SINGH SABHARWAL Vs. KANTA DEVI	February 11, 1994
ANAND GOPAL JHINGRAN Vs. ARJUN DEV	August 23, 1994
ANANT CONSTRUCTION PRIVATE LIMITED Vs. RAM NIWAS	October 3, 1994
ANIL KOHLI Vs. UNION OF INDIA	January 21, 1994
ANIL KUMAR Vs. CYAN DEV	February 22, 1994
ANIL KUMAR KHURANA Vs. UNION OF INDIA	December 20, 1994
ANIL SHARMA Vs. S N MARWAHA	August 19, 1994
ANJU DEVI Vs. COMMISSIONER OF POLICE	May 18, 1994
ANJU DEVI Vs. COMMISSIONER OF POLICE	May 19, 1994
ANOOP SINGH Vs. STATE	July 29, 1994
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	March 22, 1994
APEX SALES AGENCY Vs. UNION OF INDIA	August 1, 1994
APPEAL ADVERTISING AND MARKETING CONSULTANTS Vs. SPANTECH PUBLISHERS PRIVATE LIMITED	February 22, 1994
AROSAN ENTERPRISES LIMITED Vs. FOOD CORPORATION OF INDIA	May 1, 1994
ARROW ELECTRONICS INTERNATIONAL INC Vs. NITUL DATA SYSTEM	March 2, 1994
ARUN KHOSLA Vs. UNION BANK OF INDIA	December 19, 1994
ARUN KUMAR Vs. CHUNNILAL KAPUR	May 3, 1994
ARUN KUMAR GUPTA Vs. CHUNNI LAL KAPOOR	May 3, 1994
ARUN KUMAR VOHRA Vs. RITU VOHRA	November 10, 1994
ARUNA AWASTHY Vs. TRADE DEVELOPMENT AUTHORITY	February 25, 1994
ARUNA BAHREE Vs. R K APARTMENT PRIVATE LIMITED	November 17, 1994
ARVIND KHANNA Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	August 18, 1994
ASA RAM Vs. MUNICIPAL CORPORATION OF DELHI	September 1, 1994
ASA RAM AND ANOTHER Vs. M.C.D. AND OTHERS	September 7, 1994
ASHOK KUMAR Vs. STATE OF DELHI	December 6, 1994
ASHOK KUMAR Vs. STATE	August 19, 1994
ASHOK KUMAR Vs. STATE	February 23, 1994
ASHOK KUMAR PARMAR Vs. D C SANKHLA	October 6, 1994
ASHOK KUMAR VERMA Vs. UNION OF INDIA	September 20, 1994
ASHOK MALHOTRA Vs. STATE	March 7, 1994
ASHOK MALHOTRA Vs. STATE	March 25, 1994
ASHOKA BUILDERS AND PROMOTERS Vs. EDWARD KEVENTER SUCCRS PRIVATE LIMITED	November 28, 1994
ASHOKA MACHINE TOOLS CORPORATION Vs. BHARTIYA UDYOGIC GENERAL KAMGAR UNION	February 16, 1994
ASHOKA PRODUCTS Vs. UNION OF INDIA	May 23, 1994
ASHWANI KUMAR WADHWA Vs. ADARSHWADHWA	November 28, 1994
ASSOCIATED AGRICULTURAL DEVELOPMENT FOUNDATION Vs. COMMISSIONER OF INCOME TAX	January 31, 1994
ASSOCIATED BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	July 6, 1994
ASSOCIATED JOURNALS LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	May 5, 1994
ATMA RAM PROPERTIES PRIVATE LIMITED Vs. P S JAIN COMPANY LIMITED	December 20, 1994
ATTAR SINGH Vs. STATE DELHI ADMINISTRATION	May 1, 1994
ATUL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	November 28, 1994
AUROCHEM INDIA PRIVATE LIMITED Vs. UNION OF INDIA	May 1, 1994
AUTOMATIC ELECTRIC LIMITED Vs. R K DHAWAN	October 17, 1994
AVS TRAVELS AND TOURS Vs. INDIAN AIRLINES CORPORATION	February 18, 1994
AVTAR KRISHAN GUPTA Vs. COMMISSIONER OF INCOME TAX	August 30, 1994
AVTAR SINGH Vs. STATE	June 1, 1994
B L GUPTA Vs. SUNITA KHANNA	October 6, 1994
B R N SHIP BREAKERS PRIVATE LIMITED Vs. SUPREME ENTERPRISES	April 7, 1994
B S SOKHI Vs. CHAIRMAN CUC MANAGING DIRECTOR PUNJAB AND SIND BANK	September 23, 1994
BABU RAM GUPTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	November 30, 1994
BACHAN KANWAR Vs. UNION OF INDIA	May 13, 1994
BADRI PRASAD SHARMA Vs. COLLECTOR OF CUSTOMS	August 8, 1994
BAJAJ DEPARTMENT STORES Vs. MUNICIPAL CORPORATION OF DELHI	December 12, 1994
BAL MUKUND NARANG Vs. GULSHAN LAL NARANG	April 29, 1994
BALAK RAM HUF Vs. COMMISSIONER OF INCOME TAX	August 25, 1994
BALDEV PARSAD ARYA Vs. UNION OF INDIA	February 28, 1994
BALDEV STEEL PVT Vs. EMPIRE DYEING AND MFG CO	September 1, 1994
BALESHWAR Vs. UNION OF INDIA	August 30, 1994
BALJIT KAPOOR Vs. COMMISSIONER OF POLICE	October 31, 1994
BALWANT KUMAR Vs. PRABHU DAYAL	February 16, 1994
BANARAS MANUFACTURERS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	April 5, 1994
BANK OF BARODA Vs. CHANDER VEER	January 31, 1994
BANK OF BARODA Vs. SANSAR CHAND KAPUR	July 28, 1994
BANK OF BARODA Vs. JAILAXMI ROAD SERVICES	October 7, 1994
BANSAL AND COMPANY Vs. SHAGUN STEELS PRIVATE LIMITED	March 8, 1994
BANSAL INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI	October 1, 1994
BAWA HARBANS SINGH Vs. VERSHA RANI	July 18, 1994
BEER SINGH Vs. SHER SINGH	February 2, 1994
BEHERE BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY	April 19, 1994
BELA SHARDA Vs. SOM DUTT BUILDERS LIMITED	January 24, 1994
BHAGAT CONSTRUCTION CO PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	February 2, 1994
BHAGWAN DASS Vs. MUNICIPAL CORPORATION OF DELHI	May 1, 1994
BHAJAN SINGH Vs. UNION OF INDIA	October 21, 1994
BHARAT BHUSHAN Vs. STATE	February 23, 1994
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	May 16, 1994
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL I	May 6, 1994
BHARAT HEAVY ELECTRICALS LIMITED Vs. BST ENGINEERING SERVICES	September 19, 1994
BHARAT MALIK Vs. NCT OF DELHI	November 17, 1994
BHASIN CONSTRUCTION CO PRIVATE LIMITED Vs. NTPC LIMITED	December 2, 1994
BHASWATA Vs. RAJ KUMAR MANIK	December 1, 1994
BHASWATA AND ANOTHER Vs. RAJ KUMAR MANIK AND ANOTHER	December 12, 1994
BHATIA PLASTICS Vs. PEACOCK INDUSTRIES LIMITED	July 4, 1994
BHISHAM SAWHNEY Vs. UNION OF INDIA	May 23, 1994
BHOOP SINGH Vs. UNION OF INDIA	January 6, 1994
BHUPINDER SINGH CHAUDHART Vs. LT GOVERNOR	May 1, 1994
BHUPINDER SINGH CHAUDHRY Vs. LT GOVERNOR	May 6, 1994
BRAHAM PARKASH Vs. STATE	January 21, 1994
BRAHM PRAKASH DUTTA Vs. RAILWAY PROTECTION FORCE	March 21, 1994
BYFORD LEASING LIMITED Vs. UNION OF INDIA	December 13, 1994
C B AGGARWAL Vs. P KRISHNA KAPOOR	November 28, 1994
C L JAIN WOOLLEN MILLS Vs. UNION OF INDIA	September 9, 1994
C L SHARMA Vs. UNION OF INDIA	February 10, 1994
C P ARORA Vs. UNION OF INDIA	January 24, 1994
CADILA LABORATORIES LIMITED Vs. CUSTOMS EXCISE NAD GOLD CONTROL APPELLATE TRIBUNAL THE COLLECTOR OF CENTRAL EXCISE AND CUSTOMS VADODHAR GUJARAT	December 13, 1994
CALCUTTA SECURITY PRINTER LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	October 31, 1994
CANARA BANK Vs. PUSHPA GUPTA	November 28, 1994
CANARA BANK Vs. NAKUL ENTERPRISES	August 31, 1994
CANARA BANK Vs. LIGHTWAYS	January 7, 1994
CANARA BANK Vs. STUDYWELL	May 26, 1994
CANARA BANK Vs. KANCHAN INDUSTRIES & ORS	March 3, 1994
CAPRIHANS INDIA LIMITED Vs. MEYS PHARMACEUTICALS	January 1, 1994
CHAIRMAN SBI Vs. K L SEHGAL	October 19, 1994
CHAND KISHORE Vs. STATE OF DELHI ADMINISTRATION	October 18, 1994
CHAND KISHORE Vs. STATE DELHI ADMINISTRATION	October 1, 1994
CHANDER KANT AND CO Vs. DELHI DEVELOPMENT AUTHORITY	January 28, 1994
CHANDER MOHAN JAIN Vs. STATE BANK OF PATIALA	May 3, 1994
CHANDER MOHAN SAIGAL Vs. LT GENERAL HARWANT SINGH RETD	March 11, 1994
CHANDER SINGH GARDESHI Vs. LT GOVERNOR DELHI	February 23, 1994
CHARAN SINGH Vs. PRINCIPAL	July 8, 1994
CHARAN SINGH SHARMA Vs. DELHI ADMINISTRATION	February 3, 1994
CHARLES BAGGETT RAYFIELD WAFFORD Vs. UNION OF INDIA	April 18, 1994
CHET RAM GUPTA Vs. MOTIAN DEVI LAMBA	August 1, 1994
CHETAN PARKASH MALHOTRA Vs. KRISHAN KUMAR MALHOTRA	May 16, 1994
CHETNA POLYCOTS P LTD Vs. APPELLATE TRIBUNAL SALES TAX	May 10, 1994
CHIC INTERNATIONAL PRIVATE LIMITED Vs. NAINTARA SHARMA	February 1, 1994
CHOPRA DYEING INDUSTRIES Vs. DELHI DEVELOPMENT AUTHORITY	May 27, 1994
COL. E. PADMANABHAN (RETD.) Vs. UNION OF INDIA	December 25, 1994
COLGATE PALMOLIVE COMPANY Vs. HINDUSTAN RAMMER	October 17, 1994
COLLECTOR E PADMANABHAN RETD Vs. UNION OF INDIA	February 21, 1994
COLLECTOR OF CUSTOMS Vs. PRASHANT GLASS WORKS	May 18, 1994
COMM OF INCOME TAX DELHI I Vs. NORTHERN INDIA IRON AND STEEL CO LTD	September 9, 1994
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN MERCANTILE COMPANY LIMITED	September 21, 1994
COMMISSIONER OF INCOME TAX Vs. MODIPON LTD	September 22, 1994
COMMISSIONER OF INCOME TAX Vs. SHAMA MAGAZINE	September 27, 1994
COMMISSIONER OF INCOME TAX Vs. ITHAD MOTOR TRANSPORT PRIVATE LIMITED	September 28, 1994
COMMISSIONER OF INCOME TAX Vs. THAKUR DASS SH	September 28, 1994
COMMISSIONER OF INCOME TAX Vs. C L VERMA	September 28, 1994
COMMISSIONER OF INCOME TAX Vs. DELHI METAL STORE	October 27, 1994
COMMISSIONER OF INCOME TAX Vs. MODIPON LTD	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. DALMIA INDUSTRIES LTD	December 12, 1994
COMMISSIONER OF INCOME TAX Vs. NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION LIMITED	December 6, 1994
COMMISSIONER OF INCOME TAX Vs. RAVINDRA TUBES LIMITED	February 4, 1994
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MONARK PRIVATE LIMITED	February 16, 1994
COMMISSIONER OF INCOME TAX Vs. PARTAP STEEL ROLLING MILLS PRIVATE LIMITED	January 24, 1994
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED	April 18, 1994
COMMISSIONER OF INCOME TAX Vs. HAZARI LAL MARWAHA AND SONS	April 29, 1994
COMMISSIONER OF INCOME TAX Vs. DHAWAN M R	March 17, 1994
COMMISSIONER OF INCOME TAX Vs. CEMENT DISTRIBUTORS LIMITED	March 24, 1994
COMMISSIONER OF INCOME TAX Vs. MODI RUBBER LIMITED	March 24, 1994
COMMISSIONER OF INCOME TAX Vs. RELIANCE INTERNATIONAL CORPORATION PRIVATE LIMITED	March 25, 1994
COMMISSIONER OF INCOME TAX Vs. KABIR DAS INVESTMENT LIMITED	May 27, 1994
COMMISSIONER OF INCOME TAX Vs. JYOTSNA HOLDINGS PRIVATE LIMITED	May 23, 1994
COMMISSIONER OF INCOME TAX Vs. S S INDUSTRIES	May 13, 1994
COMMISSIONER OF INCOME TAX Vs. R DALMIA	August 1, 1994
COMMISSIONER OF INCOME TAX Vs. SURINDER KUMAR	July 28, 1994
COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA LIMITED	August 25, 1994
COMMISSIONER OF INCOME TAX CENTRAL 1 NEW DELHI Vs. MODI RUBBER LTD	March 24, 1994
COMMISSIONER OF INCOME TAX DELHI Vs. MODI INDUSTRIES LTD	April 18, 1994
COMMISSIONER OF INCOME TAX DELHI Vs. DELHI METAL STORE DELHI	October 22, 1994
COMMISSIONER OF INCOME TAX DELHI I Vs. RAVINDRA TUBES LTD	February 4, 1994
COMMISSIONER OF INCOME TAX NEW DELHI Vs. KARACHI TAXI COMPANY NEW DELHI	January 28, 1994
COMMISSIONER OF INCOME TAX NEW DELHI Vs. MODIPON LIMITED	September 22, 1994
COMMISSIONER OF INCOME TAX NEW DELHI Vs. MODIPON LTD	September 2, 1994
COMMISSIONEROF INCOME TAX Vs. M R DHAWAN	May 17, 1994
CONFOSS CONSTRUCTION Vs. MANAVSTHALI CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	November 1, 1994
CONTINENTAL CARRIERS PRIVATE LIMITED Vs. MITTU INTERNATIONAL INC	April 19, 1994
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. OVERSEAS WATER PROOFING CORPORATION	January 17, 1994
COURT ON ITS OWN MOTION Vs. S K AHLUWALIA	December 2, 1994
CROMPTON GREAVES Vs. NATIONAL FERTILIZERS	August 30, 1994
CROMPTON GREAVES LIMITED Vs. NATIONAL FERTILIZERS LIMITED	August 23, 1994
CRUICKSHANK AND COMPANY LIMITED Vs. DA BREWERIES AND DISTILLERIES LIMITED	April 11, 1994
D C M LIMITED Vs. LT GOVERNOR DELHI	April 8, 1994
D C M LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	May 1, 1994
D K TYAGI Vs. ORIENTAL BANK OF COMMERCE	April 6, 1994
D KHOSLA Vs. Y N RAO	August 11, 1994
D MUKHOPADHYAY Vs. DELHI STATE CIVIL SUPPLIES CORPN LIMITED	August 26, 1994
D R PURI Vs. KAMLESH SAWHNEY	May 2, 1994
D V ELECTRICALS Vs. COMMISSIONER OF SALES TAX	May 18, 1994
D.C.M. LIMITED Vs. D.D.A.	December 25, 1994
DALIP KUMAR Vs. STATE DELHI ADMINISTRATION	July 1, 1994
DALIP KUMAR Vs. STATE DELHI ADMN	July 28, 1994
DAMODAR DASS Vs. MEHRAULI DEHAT TRANS CO	February 18, 1994
DAULAT RADHU BHATIJA Vs. STATE	April 22, 1994
DAULAT RAI AND SONS Vs. UNION OF INDIA	May 10, 1994
DAULAT RAM Vs. KALAVATI DEVI	April 22, 1994
DAYA INDUSTRIES Vs. SARDAR JASWANT SINGH	April 18, 1994
DAYAGEN Vs. UNION OF INDIA	September 1, 1994
DEEPAK DEWAN Vs. UNION OF INDIA	February 25, 1994
DEEPAK KAPUR Vs. ASHOK K GHOSE	May 13, 1994
DEEPAK TANDON Vs. STATE	January 12, 1994
DEEPIKA Vs. STATE	January 7, 1994
DELHI ADMINISTRATION Vs. ASHOK SOLOMN	March 21, 1994
DELHI AUTOMOBILES LIMITED Vs. ECONOMY SALES	May 27, 1994
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI	February 14, 1994
DELHI DEVELOPMENT AUTHORITY Vs. CHANDRA KANT AND COMPANY	July 5, 1994
DELHI DEVELOPMENT AUTHORITY Vs. AMBITIOUS ENTERPRISES	July 29, 1994
DELHI DEVELOPMENT AUTHORITY Vs. SURI AND SURI PRIVATE LIMITED	December 13, 1994
DELHI DEVELOPMENT AUTHORITY Vs. SUDHIR BROTHERS	December 15, 1994
DELHI GOODS TRANSPORT ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES	December 20, 1994
DELHI PRADESH JANATA DAL Vs. CHIEF ELECTORAL OFFICER NCT OF DELHI	December 20, 1994
DELHI STATE ENTP ASSOCIATION Vs. DELHI STATE IND DEV CORPORATION	August 24, 1994
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. ANIL KASHYAP	November 16, 1994
DELHI TOURISM AND TRANSPORTATION Vs. AJAY SINGH	September 27, 1994
DELHI TRANSPORT CORPORATION Vs. VEERA BAI	August 26, 1994
DEPARTMENT OF CUSTOMS Vs. EASTERN ROAD CARRIERS	March 25, 1994
DEPUTY COMMANDANT MOHINDER LAL Vs. UNION OF INDIA	September 20, 1994
DERA GHAZI KHAN DISTT REFUGEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. REGISTRAR DELHI CO OPERATIVE SOCIETIES	April 1, 1994
DETECON INDIAN PROJECT OFFICE Vs. INCOME TAX OFFICER	May 24, 1994
DEUTACHE RANCO GMBH Vs. MOHAN MURTI	May 24, 1994
DEUTSCHE RANCO GMBH Vs. MOHAN MURTI	March 18, 1994
DEVENDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	February 17, 1994
DEVI SARAN LAXMI SARAF Vs. MUNICIPAL CORPORATION OF DELHI	February 21, 1994
DEVINDER KUMAR CHADHA Vs. UNION OF INDIA	August 1, 1994
DEVINDER SINGH Vs. SUNIL JAIN	September 13, 1994
DHAN RAJ BAGARIA Vs. LT GOVERNOR DELHI	May 27, 1994
DHANI RAM Vs. UNION OF INDIA	January 5, 1994
DIMPLE Vs. UNION OF INDIA	September 9, 1994
DINESH DHAR DUBE Vs. STATE	July 21, 1994
DIPLOMATIC ENCLAVE EXTENSION CO OPERATIVE HOUSE BLDG SOCIETY LIMITED Vs. B N KHANNA	July 1, 1994
DORSTENER MASCHINENFABRIC AG Vs. SAND PLAST INDIA LIMITED	December 20, 1994
DUNE LEASING AND FINANCE LIMITED Vs. STATE	April 29, 1994
DURGA DASS UPPAL Vs. UNION OF INDIA	September 2, 1994
DUTT ENGINEERING WORKS Vs. PCA ENGINEERS LIMITED	October 1, 1994
E.S.I.C. Vs. STATE AND OTHERS	September 26, 1994
EAST INDIA HOTELS LIMITED Vs. OBEROI INTERNATIONAL HOTEL EMPLOYEES UNION REGD	October 4, 1994
EAST INDIA HOTELS LIMITED Vs. PB INT HOTEL EMPLOYEES	October 4, 1994
EASTMAN KODAK COMPANY Vs. M R ELECTRONICS	August 1, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. TARIQ BUTT	February 24, 1994
ENFIELD INDIA LIMITED Vs. UNION OF INDIA	September 1, 1994
ESSEX FARMS PRIVATE LIMITED Vs. UNION OF INDIA	December 2, 1994
EX. CAPT. INDER SEN SMADDAR Vs. UNION OF INDIA	August 9, 1994
EXPORTOS APPAREL GROUP LIMITED Vs. UNION OF INDIA	October 28, 1994
EXPRESS ENGINEERING AND CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	October 4, 1994
FAQIR CHAND Vs. VED PRAKASH	January 27, 1994
FARMAN ALI Vs. NCT STATE OF DELHI	September 20, 1994
FAROOQ SHEIKH DURRANI Vs. LT GOVERNOR	January 25, 1994
FEDERATION OF ASHOK VIHAR ESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA	May 27, 1994
FLORA BOSE Vs. SUPROTIK BOSE	December 1, 1994
FLOWMORE PRIVATE LIMITED Vs. NTPC LIMITED	October 20, 1994
FLY WING TRAVELS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	April 4, 1994
G D ZILANI Vs. UNION OF INDIA	October 5, 1994
G F KELLNER AND COMPANY LIMITED Vs. UNION OF INDIA	May 27, 1994
G R PADMANABHA Vs. UNION OF INDIA	May 12, 1994
G S BHANGOO Vs. EXPORT INSPECTION COUNCIL	August 5, 1994
G T C INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 3, 1994
G.C. JAIN Vs. CBI	August 16, 1994
GANESH ENTERPRISES PRIVATE LIMITED Vs. UNION OF INDIA	May 2, 1994
GANGA BISHAN AND CO Vs. SITA BHATEJ NURSING HOME TRUST	August 9, 1994
GARG BUILDERS AND ENGINEERS Vs. U P RAJKIYA NIRMAN NIGAM LIMITED	July 25, 1994
GARWARE PLASTICS AND POLYSTER LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	August 8, 1994
GAS AUTHORITY OF INDIA LIMITED Vs. SPIE CAPAG S A	December 20, 1994
GAYA CHARAN TRIPATHI AND RAM KISHORE SHUKLA Vs. UNION OF INDIA	May 3, 1994
GENERAL S G NIYOGLAMC Vs. UNION OF INDIA	May 9, 1994
GHANSHYAM Vs. STATE DELHI ADMINISTRATION	February 1, 1994
GIAN CHAND Vs. STATE	February 22, 1994
GIAN CHAND Vs. SECRETARY LABOUR DELHI ADMINISTRATION	March 3, 1994
GIRISH KUMAR JAIN Vs. DELHI NAGRIK SEHKARI BANK LIMITED	September 15, 1994
GOLD STAR CO LTD Vs. GOLD STAR INDUSTRIES	December 20, 1994
GOLD STAR COMPANY LIMITED Vs. GOLD STAR INDUSTRIES	December 1, 1994
GOLDEN HOSIERY MILLS Vs. DELHI DEVELOPMENT AUTHORITY	March 4, 1994
GOPAL DEVI LEGAL REPRESENTATIVE OF DECEASED DINA NATH Vs. KANTA BHATIA	May 3, 1994
GOURHARI DAS Vs. STATE CENTRAL BUREAU OF INVESTIGATION	November 23, 1994
GOVERNMENT OF NATIONAL CAPITAL TERRITORY Vs. KAMLESH	July 7, 1994
GOVIND SINGH Vs. STATE DELHI ADMN	August 30, 1994
GREAVES COTTON AND COMPANY LIMITED Vs. ANAND MACHINERY STORES	August 10, 1994
GUJARAL CONSTRUCTION COMPANY Vs. CENTRAL WAREHOUSING CORPORATION	July 7, 1994
GUJARAT CO OPERATIVE OIL DEEDS GROWERS FEDERATION Vs. RAMESH KANTA JAIN	August 30, 1994
GUPTA INDUSTRIES Vs. VERSUSGUPTA ENTERPRISES	August 4, 1994
GURBACHAN SINGH Vs. STATE	February 22, 1994
GURDAS SEAL Vs. UNION OF INDIA	March 23, 1994
GURDEEP SINGH Vs. STATE	December 1, 1994
GURNAM SINGH Vs. KULBIR SINGH	January 10, 1994
GWALIOR ISPAT PRIVATE LIMITED Vs. STATE BANK OF INDIA	May 11, 1994
H K BAGCHI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	September 26, 1994
H T PRIMLANI Vs. SHANTA MALHOTRA	August 16, 1994
HAMILTON & CO. AND ANOTHER Vs. NEW DELHI MUNICIPAL CORPORATION AND ANOTHER	October 31, 1994
HANDICRAFTS AND TEXTILES INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	February 25, 1994
HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	March 8, 1994
HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	August 8, 1994
HARBANS KAUR Vs. BHOLA NATH	December 1, 1994
HARBHAJAN KAUR Vs. RATTAN CHAND SHARMA	November 22, 1994
HARBIR SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	December 19, 1994
HARBIR SINGH Vs. STATE DELHI ADMINISTRATION	February 7, 1994
HARDAI Vs. UNION OF INDIA	May 1, 1994
HARGOVIND JAGGI Vs. DELHI DEVELOPMENT AUTHORITY	March 23, 1994
HARI CHAND Vs. STATE	May 10, 1994
HARI EXPORTS Vs. DIRECTOR GENERAL OF FOREIGN TRADE	May 27, 1994
HARI OM GUPTA Vs. R R SHARMA	December 20, 1994
HARI RAM Vs. STATE	September 14, 1994
HARI SINGH Vs. SANTOSH SETH	August 10, 1994
HARISH JAIN Vs. STATE	September 8, 1994
HARISH UPPAL Vs. J.N. UPPAL	August 17, 1994
HARMINDER SINGH Vs. LAND ACQUISITION COLLECTOR	August 19, 1994
HARWINDER SINGH Vs. UNION OF INDIA	March 4, 1994
HARYANA BREWERIES LIMITED Vs. BOMBAY AMMONIA PRIVATE LIMITED	October 25, 1994
HEM RAJ BHATIA Vs. UNION OF INDIA	October 3, 1994
HIGH COURT BAR ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES	December 5, 1994
HINDUSTAN CIBA GEIGY LIMITED Vs. BINDWELL INDIA PRIVATE LIMITED	August 18, 1994
HINDUSTAN PENCILS LTD Vs. SWAROOP SINGH	August 5, 1994
HOSHIAR SINGH Vs. MANAGEMENT OF DELHI TRANSPORT CORPORATION	March 3, 1994
HOUSSIN KHALAJ Vs. UNION OF INDIA	July 8, 1994
I D P L Vs. VIKRAMJIT	August 5, 1994
ILYAS Vs. MOHAMMAD ADIL	February 14, 1994
IMPERIAL SURGICAL CO PRIVATE LIMITED Vs. UNION OF INDIA	February 10, 1994
INDCON POLYMECH LIMITED Vs. SWITCHING TECHNOLOGIES GUNTHER LIMITED	September 20, 1994
INDER SEN SMADDAR Vs. UNION OF INDIA	August 1, 1994
INDER SINGH Vs. SHANKUTLA DEVI	April 1, 1994
INDERJIT SINGH CHANI Vs. UNION OF INDIA	January 4, 1994
INDERPAL SINGH Vs. STATE DELHI ADMINISTRATION	January 28, 1994
INDERPAL SINGH Vs. UNION OF INDIA	May 1, 1994
INDIA HABITAT CENTRE Vs. MUNICIPAL CORPORATION OF DELHI	July 18, 1994
INDIA LEASE DEVELOPMENT LIMITED Vs. VED PARKASH	July 1, 1994
INDIA TIMBER AND PLYWOOD CO Vs. AKHIL CHIT AND FINANCE PRIVATE LIMITED	January 24, 1994
INDIAN ALUMINIUM CABLES LIMITED Vs. POWER GRID CORPORATION OF INDIA LIMITED	February 1, 1994
INDIAN ASSOCIATION OF TOUR OPERATORS Vs. CENTRAL BOARD OF DIRECT TAXES	December 20, 1994
INDIAN INSTITUTE OF ARCHITECTS Vs. CENTRAL BOARD OF DIRECT TAXES	December 5, 1994
INDIAN OIL CORPORATION LIMITED Vs. INDIRA SOOD	November 22, 1994
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. QUADRICON PRIVATE LIMITED	September 8, 1994
INDIAN RAYON & INDUSTRIES LTD. Vs. UNION OF INDIA	July 13, 1994
INDIAN SEWING MACHINES CO PRIVATE LIMITED Vs. SANSAR MACHINE LIMITED	September 19, 1994
INDO ASAHI GLASS COMPANY LIMITED Vs. JAI MATA ROLLED GLASS LIMITED	December 19, 1994
INDODAN MILK PRODUCTS LIMITED Vs. UNION OF INDIA	January 31, 1994
INDOFIL CHEMICALS LIMITED Vs. UNION OF INDIA	March 1, 1994
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. SUREKHA COATED TUBLES AND SHEETS LIMITED	March 25, 1994
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	November 17, 1994
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED	December 20, 1994
INTERNATIONAL OFFICE MACHINES Vs. UNION OF INDIA	November 1, 1994
IRA PANDIT Vs. UNIVERSITY OF DELHI	March 21, 1994
ISHWAR DASS Vs. HARBANS SINGH	March 22, 1994
ISHWAR DASS SATH Vs. UNION OF INDIA	August 1, 1994
ISHWAR SINGH Vs. UNION OF INDIA	February 7, 1994
ISHWAR SINGH AND SONS Vs. DELHI DEVELOPMENT AUTHORITY	April 21, 1994
ISLAM Vs. STATE DELHI ADMINISTRATION	August 1, 1994
ISLAM Vs. STATE (DELHI ADMINISTRATION)	August 31, 1994
J B TEXTILE INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	May 1, 1994
J JACOB Vs. STATE	July 6, 1994
J S ARNEJA Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED	February 18, 1994
JAG MOHAN ALIAS BIRJU Vs. STATE	November 15, 1994
JAGAN NATH ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	August 1, 1994
JAGDISH CHAND Vs. STATE	August 26, 1994
JAGDISH KUMAR Vs. PUSHPA KALIA	January 10, 1994
JAGDISH KUMAR Vs. STATE	January 14, 1994
JAGDISH PRASHAD Vs. STATE	May 4, 1994
JAGIR SINGH Vs. UNION OF INDIA	May 10, 1994
JAGMOHAN LAL Vs. HARKISHAN LAL	March 9, 1994
JAI BHAGWAN Vs. STATE	January 7, 1994
JAI DURGA INDUSTRIES Vs. SURAJIT SINGH	September 2, 1994
JAI INDER SINGH Vs. UNION OF INDIA	March 16, 1994
JAI LAL Vs. UNION OF INDIA	October 17, 1994
JAI SINGH RANA Vs. MOHINDER MOHAN GOEL	October 6, 1994
JAIDEEP GUPTA Vs. INDER CHAND JAIN	August 5, 1994
JAIN DHARAM SHALA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	May 9, 1994
JAINA PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA	March 19, 1994
JAMES RICHARD DONOVAN MR HAFFORD GORDON BAKER MR THOMAS COVENTRY Vs. UNION OF INDIA	October 5, 1994
JAMMU AND KASHMIR BANK LIMITED Vs. GARTEX INTERNATIONAL	November 10, 1994
JANKI DASS Vs. STATE	March 15, 1994
JANTA TRAVELS PRIVATE LIMITED Vs. PUNJAB CHEMI PLANTS LIMITED	March 8, 1994
JARNAIL SINGH Vs. STATE	May 27, 1994
JASPAL SINGH Vs. UNION OF INDIA	August 1, 1994
JASWANT RAI Vs. DELHI DEVELOPMENT AUTHORITY	March 4, 1994
JASWANT SINGH Vs. UNION OF INDIA	February 8, 1994
JASWINDER KAUR Vs. JATINDER PAL SINGH	September 29, 1994
JAYARAM BANAN Vs. GURCHARAN SINGH CHANDHOK	September 19, 1994
JEET SINGH Vs. UNION OF INDIA	August 10, 1994
JINDAL INDUSTRIES LIMITED Vs. NIRMAL STEEL TUBES PRIVATE LIMITED	May 24, 1994
JOGINDER LAL KUTHIALA Vs. BANK OF INDIA	December 20, 1994
JOHN OAKEY AND MOHAN LIMITED Vs. MILLION ABRASIVES PRIVATE LIMITED	September 28, 1994
JOHN OAKEY AND MOHAN LIMITED Vs. MILLION ABRASIVES PRIVATE LIMITED	March 24, 1994
JOTE RAM Vs. STATE	May 2, 1994
JWALA PERSHAD ASHOK KUMAR CHOPRA H U F Vs. NATH TUBES PRIVATE LIMITED	May 24, 1994
K B TANDON Vs. CENTRAL BANK OF INDIA	February 23, 1994
K BALAKRISHNA RAO Vs. VOLGA RESTAURANT	May 18, 1994
K C GOYAL AND CO Vs. DELHI DEVELOPMENT AUTHORITY	May 26, 1994
K G MAL Vs. SHAM BEHARI MAL	July 5, 1994
K G MAL Vs. SHAM BUHARI MAL	January 25, 1994
K K PURI Vs. M K INDUSTRIES	October 19, 1994
K K PURI Vs. M M INDUSTRIES	December 14, 1994
K KHAN Vs. MUNICIPAL CORPORATION OF DELHI	January 5, 1994
K L KATYAL Vs. CENTRAL SECRETARIAT CLUB REGD	August 18, 1994
K L RATHEE Vs. MUNICIPAL CORPORATION OF DELHI	October 20, 1994
KAILASH KUMAR Vs. R L KAPUR	April 21, 1994
KALI CHARAN Vs. STATE DELHI ADMINISTRATION	August 9, 1994
KAMAL PUSHP ENTERPRISES Vs. CHAIRMAN CUM M D G A I L	September 28, 1994
KAMAL THAKUR Vs. STATE DELHI ADMINISTRATION	November 10, 1994
KANWALA RAM Vs. SWARAN KAUR	January 12, 1994
KARAM SINGH Vs. NATHU SINGH	August 8, 1994
KARAN SINGH Vs. UNION OF INDIA	August 11, 1994
KARTAR SINGH Vs. SABHA KAUL	August 8, 1994
KARTAR SINGH Vs. RAMESHWARI KELA DECD	July 27, 1994
KARTAR SINGH Vs. SMT. RAMESHWARI KELA (DECEASED) THROUGH L.R.S	June 27, 1994
KESAR ENTERPRISES Vs. UNION OF INDIA	May 23, 1994
KESAR ENTERPRISES LTD. Vs. UNION OF INDIA	March 23, 1994
KESAR SINGH Vs. LT GOVERNOR OF DELHI	May 9, 1994
KIMTI LAL SETHI Vs. LT. GOVERNOR, DELHI	November 23, 1994
KISHAN CHAND Vs. SECRETARY UNION OF INDIA	September 1, 1994
KISHAN LAL Vs. STATE	November 1, 1994
KISHAN SINGH Vs. MADAN JHA FINANCIAL COMMISSIONER	December 13, 1994
KISHORI LAL KANOO Vs. UNION OF INDIA	December 9, 1994
KM REKHA SIDANA Vs. UNION OF INDIA	May 4, 1994
KOCHAR CONSTRUCTION CO Vs. UNION OF INDIA	January 21, 1994
KOCHAR OIL MILLS LIMITED Vs. CHHATAR EXTRACTIONS LIMITED	December 2, 1994
KONARK CABLES PRIVATE LIMITED Vs. PREMIER ENGG AND ELECTRICAL CORPORATION	August 9, 1994
KONARK CABLES PVT LTD Vs. PREMIER ENGG AND ELEC CORP	September 9, 1994
KRIPAL SINGH KHURANA Vs. UNION OF INDIA	September 1, 1994
KRISHAN Vs. LAXMI DEVI	December 5, 1994
KRISHAN DEV SHARMA Vs. SOM DUTT SHARMA	November 16, 1994
KRISHAN GOPAL ARORA Vs. ROSHAN LAL ARORA	December 20, 1994
KRISHAN LAL Vs. HANUMAN	October 21, 1994
KRISHNA CORPORATION CO Vs. DELHI DEVELOPMENT AUTHORITY	November 30, 1994
KULDIP HARBANS SINGH Vs. KARUNA SINGH	September 27, 1994
KULDIP SINGH Vs. STATE	April 22, 1994
KURE Vs. DELHI ADMINISTRATION	March 15, 1994
KWALITY STEEL Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	December 20, 1994
L I C OF INDIA Vs. BHARAT SALES LIMITED	September 26, 1994
LACHMAN DASS NARANG Vs. VED PRAKASH	August 5, 1994
LAJ BEDI Vs. PARASRAMPURIAS SYNTHETICS LIMITED	May 24, 1994
LAKSHMI CEMENT Vs. CEGAT	October 28, 1994
LALIR MADHAN Vs. BUILDING COMMITTEE COUNCIL OF INSTITUTE OF COMPANY SECRETARIES OF INDIA	July 7, 1994
LALIT KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	September 19, 1994
LALIT MADHAN Vs. BUILDING COMMITTE COUNCIL OF INSTITUTE OF COMPANY SECRETARIES OF INDIA	July 1, 1994
LALIT MOHAN PURI Vs. PURE DRINKS LIMITED	August 19, 1994
LAMBA BROTHERS PRIVATE LIMITED Vs. LAMBA BROTHERS	April 6, 1994
LAMBA STEEL AND ALLOYS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	February 18, 1994
LARSEN AND TUBRO LIMITED Vs. STATE OF RAJASTHAN	January 18, 1994
LAWYERS FORUM FOR CIVIL LIBERTIES Vs. K P S GILL AND	July 1, 1994
LEKH RAJ GROVER Vs. DELHI DEVELOPMENT AUTHORITY	May 1, 1994
LIFE INS CORP Vs. ASHA AMBEKAR	February 28, 1994
LINK TRADE AND TECHNOLOGY INC Vs. UNION OF INDIA	August 26, 1994
LLOYD INSULATIONS INDIA PRIVATE LIMITED Vs. CEMENT CORP OF INDIA LIMITED	August 22, 1994
LOK NATH GROVER Vs. UNION OF INDIA	November 30, 1994
LT COL R N CHOPRA Vs. UNION OF INDIA	August 26, 1994
LT COL TS R C JETLEY Vs. UNION OF INDIA	April 28, 1994
LT GOVERNOR Vs. MAHABIR SINGH	February 28, 1994
LUCKY HOME CO OPERATIVE GROUP HOUSING LIMITED Vs. SHANTI DEVELOPERS AND PROMOTERS INDIA PRIVATE LIMITED	March 4, 1994
M A MERCHANT Vs. STATE CENTRAL BUREAU OF INVESTIGATION	December 15, 1994
M APPLIANCE LIMITED Vs. JOGINDER SINGH	July 18, 1994
M D OSWAL HOSIERY REGD Vs. D D GUPTA	February 25, 1994
M G F INDIA LIMITED Vs. VIJENDER SINGH	July 1, 1994
M GOPALAKRISHNAIAH Vs. UNION OF INDIA	May 10, 1994
M K AGARWAL Vs. UNION OF INDIA	March 2, 1994
M L DALMIYA AND COMPANY LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	October 7, 1994
M L DALMIYA AND COMPANY LIMITED Vs. UNION OF INDIA	October 25, 1994
M RAM KUMAR Vs. DIRECTOR GENERAL CISF	April 6, 1994
M T N L Vs. MOHAMMAD MEHDUL	March 18, 1994
M T N L Vs. TATA PRESS	January 11, 1994
M/S UPPAL ENGG. CONSTRUCTION Vs. CENTRAL WARE HOUSING CORP.	September 28, 1994
M/S. ASSOCIATED JOURNALS LTD. Vs. MCD	September 5, 1994
M/S. RUBY ENTERPRISES Vs. NATIONAL PROJECTS CONSTRUCTION CORPN. LTD.	August 19, 1994
MADAN LAL Vs. JASWANT BATRA	January 7, 1994
MADAN LAL Vs. SARMUKH SINGH	July 12, 1994
MADAN MOHAN Vs. STATE	May 23, 1994
MAGADH STEEL PRODUCTS Vs. COLLECTOR OF C. EX.	July 20, 1994
MAHABIE SINGH Vs. STATE	February 1, 1994
MAHABIR Vs. STATE	May 11, 1994
MAHABIR Vs. VIJAY KUMAR GUPTA	December 2, 1994
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPORATION	May 12, 1994
MAHESH CHANDER DEWAN Vs. KANTI CHANDER DEWAN	March 15, 1994
MAHINDER SINGH Vs. UNION OF INDIA	May 1, 1994
MAHINDER SINGH JAGDEV Vs. UNION OF INDIA	March 22, 1994
MAHIPAL SINGH Vs. UNION OF INDIA	March 23, 1994
MAMU LAL Vs. STATE	October 1, 1994
MANAGEMENT OF BALDEV SOAP FACTORY Vs. DELHI ADMINISTRATION	January 16, 1994
MANAGEMENT OF GURU HARKRISHAN PUBLIC SCHOOL Vs. ONKAR SINGH	February 7, 1994
MANAGEMENT OF RONEO VICKERS INDIA LIMITED Vs. LT GOVERNOR	February 11, 1994
MANAK CHAND JAIN Vs. STATE	September 5, 1994
MANAN SHEIKH Vs. STATE	October 27, 1994
MANAVJIT SINGH SANDHU Vs. RAM COLLEGE OF COMMERCE	October 5, 1994
MANEKA GANDHI Vs. UNION TERRITORY OF DELHI	March 18, 1994
MANEKA GANDHI Vs. UNION TERRITORY OF DELHI	April 7, 1994
MANGAL SINGH Vs. STATE	November 10, 1994
MANGAT RAM Vs. STATE	June 3, 1994
MANINDER KAUR Vs. DELHI HIGH COURT	August 3, 1994
MANISHA DEVI Vs. UNION OF INDIA	August 31, 1994
MANJIT SINGH Vs. PUNJAB AND SIND BANK	September 6, 1994
MANMOHAN SERVICE STATION Vs. MOHAMMAD HAROON JAPANWALA	May 17, 1994
MANOJ Vs. STATE	February 17, 1994
MANOJ @ MANNU Vs. NEMO	February 17, 1994
MANSA RAM Vs. SOHAN SINGH	April 29, 1994
MANSUKH CHHAGAN LAL BHATT Vs. UNION OF INDIA	November 2, 1994
MANSUKH CHHAGAN LAL BHATT Vs. UNION OF INDIA	October 20, 1994
MARUTI UDYOG LIMITED Vs. FILM CENTRE	September 19, 1994
MASTER GOKUL MAHANA MINOR V K MAHANA Vs. UNION OF INDIA	February 28, 1994
MASTER NITIN GOEL Vs. RAJ SYNTHETIC	January 1, 1994
MASTER NITIN GOEL Vs. RAJ SYNTHETIC POLYCHEM	January 18, 1994
MATSAYA METAL UDYOG Vs. D E S U	October 1, 1994
MAX SPALECK GMBH AND CO K G Vs. UNION OF INDIA	November 29, 1994
MAYA Vs. STATE	April 8, 1994
MAYUR TRAVELS Vs. MERCURY TRAVELS INDIA LIMITED	March 1, 1994
MAZAHIR ABBAS Vs. UNION OF INDIA	December 1, 1994
MEGHNA EXPORTS Vs. CEGAT	April 28, 1994
MEHTA TEJA SINGH AND CO Vs. DELHI DEVELOPMENT AUTHORITY	February 21, 1994
MICHAEL GORDON KINGSBURY Vs. NARCOTIC CONTROL BUREAU	May 26, 1994
MIDLAND FRUIT AND VEGATABLE PRODUCTS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI	January 28, 1994
MINNY ENTERPRISES Vs. GENERAL MANAGER I T D C	September 26, 1994
MISRILAL DHARAMCHAND PRIVATE LIMITED Vs. UNION OF INDIA	January 18, 1994
MODI ALKALIES AND CHEMICALS Vs. K LINE	December 1, 1994
MODI CARPETS LIMITED Vs. UNION OF INDIA	December 14, 1994
MOHAMMAD ASLAM Vs. STATE	February 21, 1994
MOHAMMAD ZAMIL,MOHAMMAD ASLAM Vs. STATE OF DELHI	February 21, 1994
MOHAMMADD SHABBIR NADVI Vs. JAMIA MILLA ISLAMIA	September 21, 1994
MOHAN EXPORTS I PRIVATE LIMITED Vs. D E S U	May 1, 1994
MOHAN EXPORTS INDIA LIMITED Vs. TARUN OVERSEAS PRIVATE LIMITED	April 21, 1994
MOKHA LIGHT HOUSE Vs. CENTRAL POLLUTION CONTROL BOARD	December 20, 1994
MORGAN STANTEY MUTUAL FUND Vs. PIYUSH AGGARWAL	January 4, 1994
MOTI LAL Vs. STATE	April 5, 1994
MOTI LAL Vs. STATE	May 5, 1994
MOTOR AND GENERAL FINANCE LIMITED Vs. RADHA MOHAN SINGH	April 22, 1994
MUKESH Vs. STATE DELHI ADMINISTRATION	August 30, 1994
MUKESH ALIAS MUKI Vs. STATE	November 29, 1994
MUKESH ARORA Vs. UNION OF INDIA	September 6, 1994
MUKUL KUMAR SAXENA Vs. UNION OF INDIA	August 10, 1994
MUNICIPAL CORPORATION OF DELHI Vs. NEW LIGHT MANUFACTURING COMPANY	July 19, 1994
MUNICIPAL CORPORATION OF DELHI Vs. SUKHVIR SINGH	February 14, 1994
MUNICIPAL CORPORATION OF DELHI Vs. P L SINGH	September 1, 1994
MUNICIPAL CORPORATION OF DELHI Vs. SHYAM LAL & ORS.	August 10, 1994
MUNICIPAL CORPORATION OF DELHI Vs. P.L. SINGHLA AND ANR.	September 2, 1994
MUNNI LAL Vs. STATE	November 30, 1994
MUNSHI RAM Vs. UNION OF INDIA	January 14, 1994
MUTHOOT M GEORGE CHITS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	August 31, 1994
N K SAREEN Vs. PUNJAB NATIONAL BANK	May 18, 1994
N K TEXTILE MILLS Vs. UNION OF INDIA	October 31, 1994
N K VERMA PROPRITOR OF PIECO INTERNATIONAL ENGINEARING CO Vs. PUSHPA BUILDING LIMITED	April 22, 1994
N N DESWANI Vs. P N JAIN	July 28, 1994
N R AJWANI Vs. UNION OF INDIA	July 8, 1994
N R JYOTSHI Vs. LT GOVERNOR OF DELHI	April 6, 1994
N S S MANI Vs. DELHI GYMKHANA CLUB LIMITED	November 2, 1994
N S TIWANA Vs. UNION OF INDIA	March 25, 1994
N S YADAV Vs. UNION OF INDIA	May 27, 1994
NAIB SUBEDAR JAI NARAIN Vs. UNION OF INDIA	May 6, 1994
NAJMUDDIN Vs. KHATIJA BEGUM	July 8, 1994
NANAK CHAND Vs. AMAR SINGH	November 1, 1994
NAND LAL Vs. STATE	February 28, 1994
NANU MAL Vs. BHAGWATI PERSHAD	March 8, 1994
NARAIN SINGH Vs. FINANCIAL COMMISSIONER	July 11, 1994
NARAINDAS R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY	August 3, 1994
NARESH KAKKAR Vs. STATE	September 7, 1994
NARESH KUMAR Vs. UNION OF INDIA	December 2, 1994
NARINDER LAL SETH Vs. STATE	July 1, 1994
NARINDER LAL SETHI Vs. STATE	July 15, 1994
NARINDER NATH Vs. MAHINDER NATH	October 1, 1994
NATARAJ TOBACCO PRODUCTS CO Vs. M D PATEL TOBACCO PRODUCTS CO	September 28, 1994
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	March 17, 1994
NATIONAL FEDERATION OF RAILWAY PORTERS AND BEARERS Vs. UNION OF INDIA	May 18, 1994
NATIONAL INSURANCE COMPANY LIMITED Vs. KUMUD KHOSLA	August 22, 1994
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. VIBRONICS PRIVATE LIMITED	April 29, 1994
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED	March 16, 1994
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. BHASIN CONSTRUCTION COMPANY PRIVATE LIMITED	December 2, 1994
NATIONAL TRADING CO Vs. MONICA CHAWLA	May 24, 1994
NAVIN PANWAR Vs. STATE	February 14, 1994
NAZAR MOHD Vs. STATE OF DELHI	February 22, 1994
NAZAR MOHD @ HANUMAN Vs. STATE OF DELHI	January 22, 1994
NEELAM Vs. STATE	April 29, 1994
NESTLE S A Vs. I D KANSAL	May 19, 1994
NETWORK LIMITED Vs. COLLECTOR OF CENTRAL	October 4, 1994
NEW ERA INDUSTRIES Vs. INDIAN TOURISM DEVELOPMENT CORP LIMITED	July 26, 1994
NICHIMEN CORPORATION Vs. ATLANTIC ENGINEERING SERVICES	January 1, 1994
NIGAM ENTERPRISES Vs. DELHI FINANCIAL CORPORATION	April 12, 1994
NIHAL SINGH Vs. DALIP SINGH LAMBA	August 8, 1994
NIRMALA KAPOOR Vs. ARUN KUMAR SHARMA	July 18, 1994
NISHA RAJ Vs. PRATAP K KAULA	December 20, 1994
NIZAMUDDIN Vs. STATE	September 14, 1994
NUSRAT HUSSAIN Vs. STATE	January 18, 1994
O P BISHONI Vs. UNION OF INDIA	April 11, 1994
O P KAPOOR Vs. UNION BANK OF INDIA	February 11, 1994
OF INCOME TAX DELHI Vs. CEMENT DISTRIBUTORS LTD	March 24, 1994
OIL & NATURAL GAS CORPORATION LTD Vs. CEGAT	May 18, 1994
OLYMPUS INDIA PRIVATE LIMITED Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING	October 24, 1994
OM PRAKASH JAIN Vs. HANS RAJ	August 3, 1994
OM PRAKASH SAWHNEY Vs. DELHI DEVELOPMENT AUTHORITY	August 5, 1994
P H ABDUL KAREEM Vs. UNION OF INDIA	July 1, 1994
P H ABDUL KAREEM Vs. UNION OF INDIA	July 28, 1994
P K DUTTA RETD Vs. UNION OF INDIA	May 24, 1994
P K JAIN DISTT AND SESSN JUDGE Vs. GOVERNMENT OF N C T OF DELHI	November 30, 1994
P K RUIA Vs. STATE	November 30, 1994
P K THAPAR Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	February 22, 1994
P M DIESELS PRIVATE LIMITED Vs. S M DIESELS	February 21, 1994
P S BEDI Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED	February 20, 1994
P S BEDI Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED	February 28, 1994
P S L ENGINEERING PRIVATE LIMITED Vs. HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED	September 29, 1994
P S PUN Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	April 8, 1994
PAHARPUR COOLING TOWER LIMITED Vs. BANBAIGAON REFINERY AND PETROCHEMICALS LIMITED	January 7, 1994
PAMPA MUKHERJEE Vs. SURI CIVIL CONTRACTOR A B	October 6, 1994
PANNA LAL Vs. STATE	May 4, 1994
PARAMJIT KAUR Vs. MUNICIPAL CORPORATION OF DELHI	December 1, 1994
PARAMOUNT FOODS CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY	July 8, 1994
PARAMOUNT PUBLICITY PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	December 15, 1994
PARAS RAM SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	September 25, 1994
PARENT FORUM FOR MEANINGFUL EDUCATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION	May 1, 1994
PARVEEN KUMAR JAJU Vs. DELHI DEVELOPMENT AUTHORITY	July 19, 1994
PARVESH KUMAR MALHOTRA Vs. NEW DELHI MUNICIPAL COMMITTEE	November 1, 1994
PAWAN KUMAR Vs. UNION OF INDIA	May 1, 1994
PAYAL GUPTA Vs. LT GOVERNOR OF DELHI	August 8, 1994
PETROLEUM AND PETROCHEMICAL PURVEYOR Vs. UNION OF INDIA	March 23, 1994
PHARMACHIM Vs. CUREWEL INDIA LIMITED	September 9, 1994
PHIRA RAM Vs. UNION OF INDIA	August 1, 1994
PHOOLAN DEVI Vs. SHEKHAR KAPOOR	December 1, 1994
PHOOLAN DEVI Vs. SHEKHAR KAPOOR	December 20, 1994
PHOOLAN RANI Vs. RATAN LAL	May 4, 1994
POLSON LIMITED Vs. POLSON DAIRY LIMITED	September 1, 1994
POORAN CHAND Vs. DELHI DEVELOPMENT AUTHORITY	April 12, 1994
POTATO AND ONION MERCHTS ASSOCIATION Vs. CHAIRMAN DELHI AGRICULTURAL MARKETING BOARD	August 22, 1994
POWER PERSONNEL TRAINERS ASSOCIATION Vs. UNION OF INDIA	January 4, 1994
PRABHA CONSTRUCTION PRIVATE LIMITED Vs. SHAN TRILOCHAN SINGH	February 28, 1994
PRADEEP KUMAR Vs. STATE	January 7, 1994
PRADEEP KUMAR Vs. STATE	September 8, 1994
PRAKASH SINGH Vs. STATE	May 9, 1994
PRAMILLA PURI Vs. RAJINDER SINGH	July 11, 1994
PRAMOD KUMAR GARG ALIAS RAVINDER CHANDHOK Vs. UNION OF INDIA	May 24, 1994
PRANJAL VERMA AND SAWALIA SAURABH Vs. UNION OF INDIA	July 18, 1994
PRASAD AND CO Vs. SATISH GUPTA	October 6, 1994
PRASHANT GLASS WORKS PVT LTD Vs. COLLECTOR OF CUSTOMS	January 31, 1994
PRATAP SINGH Vs. MUNICIPAL CORPORATION OF DELHI	July 29, 1994
PREET PUBLIC SECONDARY SCHOOL Vs. ADMINISTRATOR OF NCT OF DELHI	November 28, 1994
PREETI SRIVASTAVA Vs. C B S E	August 23, 1994
PREM KANKHEDIA Vs. RAJINDER KUMAR KANKHEDIA	January 24, 1994
PREM KUMAR KHULLAR Vs. VIJAY KUMAR GUPTA	July 18, 1994
PREM LATA MEHTA Vs. J S SOD	August 9, 1994
PREM PANDIT Vs. UNION OF INDIA	August 1, 1994
PREM SETH Vs. NATIONAL INDUSTRIAL CORPORATION LIMITED	May 17, 1994
PREM SHAMSHER SINGH Vs. COMMISSIONER OF WEALTH TAX	July 22, 1994
PREM SINGH Vs. STATE DELHI ADMINISTRATION	November 1, 1994
PREM SINGH Vs. STATE (DELHI ADMN )	November 22, 1994
PRITAM SINGH Vs. UNION OF INDIA	December 1, 1994
PRITHVI SINGH Vs. INDIAN OIL CORPORATION LIMITED	October 20, 1994
PRITPAL SINGH SETHI Vs. UNION OF INDIA	July 20, 1994
PRIYA NATH MEHTA Vs. MANJU AGGARWAL	March 1, 1994
PRIYA NATH MEHTA Vs. MANJU AGGARWAL	March 18, 1994
PROGRESSIVE NEWSPAPER PRIVATE LIMITED Vs. SHARDA MOTOR INDUSTRIES LIMITED	November 10, 1994
PRUSHOTTAM TRADERS PRIVATE LIMITED Vs. UNION OF INDIA	August 9, 1994
PUNJAB AND SIND BANK Vs. MANJIT SINGH	January 24, 1994
PUNJAB NATIONAL BANK Vs. G S INDUSTRIES INDIA	March 1, 1994
PUNJAB NATIONAL BANK Vs. N R AYYANGER AND CO	May 1, 1994
PURAN CHAND Vs. COMMISSIONER OF POLICE	May 18, 1994
PUSHPA GUPTA Vs. CHAIRMAN AND MANAGING DIRECTOR ENGINEERS INDIA LIMITED	December 3, 1994
PUSHPANJALI CO OP GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	August 3, 1994
R B JODHMAL AND COMPANY PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	December 20, 1994
R C FABRICS PRIVATE LIMITED Vs. UNION OF INDIA	October 17, 1994
R K ANTANI Vs. R N CHOPRA	September 5, 1994
R K KHANNA Vs. I A A I	December 15, 1994
R L BHARDWAJ Vs. SHIVALIK CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	November 22, 1994
R L KOHLI Vs. BEENA GUPTA	August 8, 1994
R M BAGAI Vs. UNION OF INDIA	January 13, 1994
R S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	July 20, 1994
R S MISRA Vs. UNION OF INDIA	September 19, 1994
R.S. BUILDERS Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD	February 25, 1994
RADHEY SHYAM Vs. UNION OF INDIA	September 1, 1994
RADHEY SHYAM Vs. RAM KISHAN	October 6, 1994
RADHIKA FASHIONS Vs. DIRECTOR GENERAL APPAREL EXPORT PROMOTION COUNCIL	September 2, 1994
RADHIKA WOOLEN AND SILK MILLS PRIVATE LIMITED Vs. M PRAKASH AND SONS	September 1, 1994
RAGHBIR SINGH JAIN Vs. HANSAM INDUSTRIAL CORPORATION	March 4, 1994
RAGHUBIR SINGH AGGARWAL Vs. VIRENDER KUMAR JAM	February 11, 1994
RAGHUNANDAN GUPTA Vs. STATE CENTRAL BUREAU OF INVESTIGATION	May 1, 1994
RAGHUNANDAN SHARMA Vs. DELHI TRANSPORT CORPORATION	April 19, 1994
RAJ KISHAN AND COMPANY Vs. CHAIRMAN AND MANAGING DIRECTOR NTPC	December 19, 1994
RAJ KUMAR Vs. STATE	May 26, 1994
RAJ KUMAR GUPTA Vs. STATE	May 17, 1994
RAJ RANI JAIN Vs. HARISH CHAND SINGLA	May 10, 1994
RAJESH AGGARWAL Vs. BALBIR SINGH	August 24, 1994
RAJESH ALIAS VIMAL KUMAR Vs. STATE DELHI ADMINISTRATION	December 8, 1994
RAJESH KUMAR Vs. STATE DELHI ADMINISTRATION	October 18, 1994
RAJINDER KAUR Vs. STATE	May 27, 1994
RAJINDER PRESHAD Vs. NATHU RAM	October 27, 1994
RAJINDER SINGH Vs. DELHI SIKH GURWAR PRABANDHAK COMMITTEE	July 26, 1994
RAJNI JAIN Vs. LT GOVERNOR OF DELHI	January 20, 1994
RAKESH GOEL Vs. MEHAR SINGH SURA CHARITABLE HOSPITAL TRUST	February 7, 1994
RAKESH KUMAR Vs. STATE	February 9, 1994
RAKESH KUMAR AGARWAL Vs. DIRECTOR GENERAL OF INCOME TAX	November 23, 1994
RAKESH KUMAR GUPTA Vs. UNION OF INDIA	December 1, 1994
RAKSHA ARORA Vs. S D TECHNICAL SERVICES PRIVATE LIMITED	September 5, 1994
RAM CHANDER Vs. STATE	May 5, 1994
RAM CHANDER AGGAIWAL Vs. COMMISSIONER OF INCOME TAX	May 18, 1994
RAM KISHAN Vs. INDIAN ELECTRIC WORKS LIMITED	March 23, 1994
RAM KISHAN DASS Vs. ANIL KUMAR	November 1, 1994
RAM KISHORE Vs. STATE	December 16, 1994
RAM KISHORE Vs. STATE	December 12, 1994
RAM KUMAR TYAGI Vs. STATE	October 7, 1994
RAM KUSHAN Vs. UNION OF INDIA	May 27, 1994
RAM MURTI SHARMA Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	February 22, 1994
RAM NARAIN Vs. VED PRAKASH	November 8, 1994
RAM NARAIP YADAV Vs. UNION OF INDIA	December 5, 1994
RAM NARAYAIN Vs. VED PRAKASH	September 8, 1994
RAM NATH Vs. STATE	July 29, 1994
RAM NATH MANDAL Vs. UNION OF INDIA	July 15, 1994
RAM NATH MONGA Vs. STATE	February 1, 1994
RAM PARKASH PANDEY Vs. STATE DELHI ADMN	March 21, 1994
RAM PERSHAD & SONS Vs. COMMISSIONER OF INCOME TAX	December 6, 1994
RAM SARUP PROP BHAGWATI SALES METAL CORPORATION Vs. UNION OF INDIA	August 5, 1994
RAMAN MAHAJAN Vs. STATE	February 24, 1994
RAMESH G BHATIA Vs. GOPALA GASES PRIVATE LIMITED	March 1, 1994
RAMESH KUMAR Vs. STATE CENTRAL BUREAU OF INVESTIGATION DELHI REGION NEW DELHI	April 1, 1994
RAMESH KUMAR Vs. STATE (C B I /DELHI REGION/NEW DELHI)	April 18, 1994
RAMESHWAR DAYAL Vs. DELHI DEVELOPMENT AUTHORITY	May 3, 1994
RAMJI LAL Vs. STATE	February 24, 1994
RAMMESH B JADEJA Vs. STATE	March 1, 1994
RANJINI MOORTHY Vs. MURSHID ABDULLAD MOHD	May 24, 1994
RANJIT SINGH THAPAE Vs. SIMRAN THAPAR	May 10, 1994
RATANDEP SHANTI SYAM EDUCATIONAL AND PROFESSIONAL TRUST Vs. EDUCATION SOCIETY OF PROFESSIONALS AND VOCATIONALS	March 16, 1994
RATANLAL GOBINDRAM Vs. STATE	February 1, 1994
RATTAN Vs. RAJESH KHANNA	September 28, 1994
RAVI KUMAR Vs. MISHA VADHERA	November 16, 1994
RAVI RAJ GUPTA Vs. ACME GLASS MOSAIC INDUSTRIES	November 21, 1994
RAVINDER KUMAR MATHUR Vs. UNION OF INDIA	April 8, 1994
RAWAT MAL JAIN Vs. DELHI DEVELOPMENT AUTHORITY	September 8, 1994
REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA	September 14, 1994
RENU SHARMA Vs. DELHI UNIVERSITY	July 13, 1994
RISH PRABHAT Vs. DELHI DEVELOPMENT AUTHORITY	February 2, 1994
ROSHAN LAL DULI CHAND Vs. GANESH FLOUR MILLS COMPANY LIMITED	October 31, 1994
RUBY RANJAN Vs. HEAD OF DEPARTMENT ZOOLOGY UNIVERSITY OF DELHI	January 12, 1994
RUKMANI DEVI Vs. FEDERAL AUTO STORE	January 20, 1994
S C BAJPAI Vs. UNIVERSITY OF DELHI	January 21, 1994
S C GARG Vs. D E S U	April 6, 1994
S D MADAN Vs. STATE	May 4, 1994
S GURBACHAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY	May 18, 1994
S HARCHARAN SINGH Vs. DELHI CANTONMENT BOARD	August 9, 1994
S K AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY	September 7, 1994
S K BAI Vs. MUNICIPAL CORPORATION OF DELHI	July 14, 1994
S K BHALLA Vs. STATE	October 21, 1994
S K PURI Vs. SARLA CHAWLA	December 6, 1994
S M BHATIA Vs. BUREAU OF INDIAN STANDARDS	December 3, 1994
S M GULATI Vs. DREAM LAND HOUSE	October 20, 1994
S NIRANJAN SINGH Vs. PARKASH WATI	August 1, 1994
S P BHATNAGAR Vs. INDIAN OIL CORPORATION	July 12, 1994
S P KOHLI Vs. CONSUMER DISPUTES REDRESSAL FORUM	July 12, 1994
S R F FINANCE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	September 28, 1994
S S JETLY Vs. DELHI DEVELOPMENT AUTHORITY	January 18, 1994
S S RANADE Vs. UNION OF INDIA	August 25, 1994
S S SIDHU Vs. RAMKISHAN KHANDUJA	November 1, 1994
S.S. PURI Vs. R. CHANDER SHEKHAR	December 13, 1994
SADA NAND Vs. UNION OF INDIA	July 1, 1994
SALES TAX OFFICER Vs. MEMBER APPELLATE TRIBUNAL	May 4, 1994
SAMGEETA SHARMA Vs. UNIVERSITY OF DELHI	December 2, 1994
SAMI YAR KHAN Vs. USMAN KHAN	May 24, 1994
SAMYUKTA BHARAT HOUSING DEVELOPMENT Vs. SMRITHI GRIH NIRMAN SAHAKARI SANSATHA	December 12, 1994
SAMYUKTA BHARAT HOUSING DEVELOPMENT CORPORATION PRIVATE LIMITED Vs. SMRITHI GRIH NIRMAN SAHAKARI SANSATHA	December 1, 1994
SANDEEP OJHA Vs. UNION OF INDIA	May 27, 1994
SANGEETA SHARMA Vs. RAJIV SHARMA	March 24, 1994
SANJAY BANSAL Vs. SANGEETA	May 12, 1994
SANJAY GUPTA Vs. VED KANTI GUPTA	September 30, 1994
SANJAY KUMAR Vs. UNION OF INDIA	May 7, 1994
SANJAY KUMAR TALWAR Vs. VARSHA PROMOTERS AND DEVELOPERS	April 4, 1994
SANJAY SANDHYA Vs. STATE	January 31, 1994
SANJAY SAPRA Vs. STATE	April 29, 1994
SANJEEV DIKSHIT Vs. UNIVERSITY OF DELHI	July 1, 1994
SANJEEV PURI Vs. STATE	December 2, 1994
SANTOSH TULI Vs. RAM NATH PASI	March 7, 1994
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY	October 20, 1994
SARABJIT SINGH Vs. UNION OF INDIA	July 18, 1994
SARASWATI CONSTRUCTION CO Vs. CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	September 12, 1994
SARBATI DEVI Vs. UNION OF INDIA	April 12, 1994
SARDAR SINGH Vs. ADDL DISTT MAFIS	August 1, 1994
SARLA DEVI Vs. DAYA RAM	November 22, 1994
SAROJ SATIJA AND ASHOK KUMAR BATRA Vs. STATE	April 18, 1994
SARVA HITKARI CO OPERATIVE SOCIETY Vs. SURJEET SINGH MALHOTRA	March 15, 1994
SATNAM SINGH Vs. BOLAKI MAL AND SONS	October 1, 1994
SATYA GUPTA Vs. MUNSHI RAM AGGARWAL	July 25, 1994
SATYAWATI G MOHATTA Vs. UNION OF INDIA	September 1, 1994
SATYENDRA KUMAR Vs. UNION OF INDIA	January 6, 1994
SAVITRI DEVI Vs. MUNICIPAL CORPORATION OF DELHI	July 14, 1994
SAVITRI DEVI Vs. APPROPRIATE AUTHORITY	May 2, 1994
SAW PIPES LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	February 28, 1994
SCHOOL OF NURSING HOLY FAMILY HOSPITAL SOCIETY Vs. JACQULINE NISHA	April 26, 1994
SCINDIA POTTERIES AND SERVICES LIMITED Vs. DEPUTY LAND AND DEV OFFICER	September 29, 1994
SDR GURDEV SINGH Vs. SUNDER KAUR	November 22, 1994
SELECTED MARBLE HOME Vs. ARUN KUMAR GUPTA	August 31, 1994
SELVEDGE Vs. UNION OF INDIA	July 18, 1994
SHAFI Vs. MEHMOODA BEGUM	April 21, 1994
SHAH BUILDERS PRIVATE LIMITED Vs. THAPAR AGRO MILL	March 17, 1994
SHAHID Vs. UNION OF INDIA	July 19, 1994
SHAHID ALIAS M SHAHID ALIAS SHAHID Vs. UNION OF INDIA	December 9, 1994
SHAKTI SINGH Vs. STATE	December 15, 1994
SHAKUNTALA DEVI Vs. R K MEHRA	December 20, 1994
SHAKUNTALA GUPTA Vs. SURINDER KUMAR	February 10, 1994
SHAKUNTLA Vs. UNION OF INDIA	October 1, 1994
SHAM LAL Vs. RAJMDER KUMAR	August 5, 1994
SHAMBHU PRASAD Vs. UNION OF INDIA	January 10, 1994
SHANKARIA ALIAS SHANKAR Vs. STATE DELHI ADMINISTRATION	November 23, 1994
SHANTI BEHAL Vs. STATE DELHI ADMINISTRATION	January 20, 1994
SHANTI DEVI Vs. DELHI DEVELOPMENT AUTHORITY	April 8, 1994
SHANTI DEVI Vs. MAQSOOD ALI	July 21, 1994
SHANTI RANI JAIN Vs. STATE	July 1, 1994
SHARAN DASS CHAWLA Vs. COMMISSIONER OF POLICE	May 26, 1994
SHARBATI DEVI Vs. KRISHNA GUPTA	April 1, 1994
SHARIF KHAN Vs. ARUN KUMAR SAXENA	July 1, 1994
SHASHI PAHUJA Vs. DELHI DEVELOPMENT AUTHORITY	March 2, 1994
SHEELA BISHT Vs. DELHI DEVELOPMENT AUTHORITY	September 2, 1994
SHIV NARAIN Vs. STATE	October 1, 1994
SHIV SHANKAR Vs. STATE	November 1, 1994
SHIVAM LEATHERITE PRIVATE LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	May 16, 1994
SHIVDEV SINGH Vs. STATE DELHI ADMINISTRATION	July 26, 1994
SHREE GANESH ROLLING MILLS LTD Vs. UNION OF INDIA	May 30, 1994
SHREEYUT SHRI GOPAL BANSAL Vs. THAPAR BUILDERS PRIVATE LIMITED	August 1, 1994
SHRIRAM INDUSTRIAL ENTERPRISES LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	November 28, 1994
SIDDHA RAJ DHADDA Vs. UNION OF INDIA	November 10, 1994
SILVERTORE MANUFACTURING COMPANY OF INDIA Vs. USHA SOI	August 22, 1994
SINGH RAM Vs. FOOD CORPORATION OF INDIA	January 14, 1994
SIRI RAM SHARMA Vs. STATE	November 22, 1994
SKIPPER Vs. ATMA RAM PROPERTIES PRIVATE LIMITED	September 14, 1994
SOHAN LAL S O RAM TAKAYA Vs. DELHI ADMINISTRATION	May 27, 1994
STANDARD CHARTERED BANK Vs. M S HANDA	July 7, 1994
STANDARD CHARTERED BANK Vs. M S HANDA	September 8, 1994
STAR INDUSTRIAL AND TEXTILE ENTERPRISES LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	March 18, 1994
STATE Vs. K CHANDRA	September 13, 1994
STATE (DELHI ADMINISTRATION) Vs. T NARAYANAN	January 23, 1994
STATE BANK OF BIKANER AND JAIPUR Vs. SUBHASH CHANDER JAIN	November 1, 1994
STATE BANK OF INDIA Vs. SANJEEV MALIK	October 3, 1994
STATE BANK OF INDIA Vs. INDER RAJ MALIK	October 6, 1994
STATE BANK OF INDIA Vs. JAGDAMBA PACKERE	August 8, 1994
STATE BANK OF INDIA Vs. PUNJAB NATIONAL BANK	December 13, 1994
STATE CBI Vs. PRATAM SINGH	July 6, 1994
STATE DELHI ADMINISTRATION Vs. MITHLESH	March 16, 1994
STATE DELHI ADMINISTRATION Vs. T NARAYANAN	February 23, 1994
STATE DELHI ADMINISTRATION Vs. PREM CHAND	February 24, 1994
SUBHASH AND COMPANY Vs. KRIBHCO	May 11, 1994
SUBHASH CHANANA Vs. STATE	March 15, 1994
SUBHASH CHANDER Vs. STATE	September 20, 1994
SUBHASH VERMA Vs. NEELAM	February 9, 1994
SUDARSHAN KUMAR Vs. DELHI TRANSPORT CORPORATION	October 18, 1994
SUDHIR CHADHA Vs. UNION OF INDIA	February 3, 1994
SUDHIR KUMAR JAIN Vs. STATE	May 9, 1994
SUKHBIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI	July 4, 1994
SUKHBIR SINGH Vs. UNION OF INDIA	February 22, 1994
SUKHDEV CHAND PAUL Vs. S K SHARIEF	April 8, 1994
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY	November 23, 1994
SUNAIR HOTELS LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION	October 7, 1994
SUNDER LAL KHATRI Vs. DELHI DEVELOPMENT AUTHORITY	September 1, 1994
SUNDER NAGAR ASSOCIATION REGD Vs. WELFARE CULTURAL CLUB REGD	October 20, 1994
SUNEET KALRA Vs. BAL RAJ AHUJA RETD	November 28, 1994
SUNEHRI LAL Vs. UNION OF INDIA	February 8, 1994
SUNIL CHAND JAIN Vs. STATE	December 16, 1994
SUNIL KUMAR Vs. STATE	November 17, 1994
SUNSHINE TRAVELS AND TOURS PRIVATE LIMITED Vs. UNION OF INDIA	April 8, 1994
SUPER ENGINEERE Vs. NEW DELHI MUNICIPAL COMMITTEE	February 3, 1994
SURENDER KUMAR Vs. STATE	March 25, 1994
SURENDER PAL Vs. UNION OF INDIA	September 6, 1994
SURESH KUMAR AND CO Vs. UNION OF INDIA	October 3, 1994
SURESH PAHWA Vs. UNION OF INDIA	July 13, 1994
SURI CONSTRUCTIONS Vs. DELHI DEVELOPMENT AUTHORITY	July 7, 1994
SURINDER SINGH AHLUWALIA Vs. UNION OF INDIA	January 7, 1994
SURMDER KUMAR Vs. UNION OF INDIA	November 8, 1994
SURYA AGRO OILS LTD Vs. SURYA COCONUT OIL INDUSTRIES	May 1, 1994
SURYA COCONUT OIL INDUSTRIES Vs. SURYA AGRO OILS LIMITED	May 6, 1994
SURYA ROSHNI LIMITED Vs. ELECTRONIC SOUND COMPONENTS CO	February 8, 1994
SUSHIL KUMAR Vs. STATE	February 21, 1994
SUSHIL KUMAR SANGI Vs. STATE	September 23, 1994
SUSHILA PRASAD Vs. HARSHA TRACTORS LIMITED	October 19, 1994
SWAMI DHIRENDRA BRAHAMACHARI Vs. SHAILENDRA BHUSHAN	February 4, 1994
SWAMI DHIRENDRA BRAHAMCHARI Vs. SHAILENDAR BHUSHAN	January 4, 1994
SWARANSINGH Vs. UNIVERSITY OF DELHI	March 17, 1994
SWARN SINGH Vs. STATE	May 1, 1994
SYNDICATE BANK Vs. SPENCER AND BLACKSMITH	July 4, 1994
T A GEORGES Vs. DELHI DEVELOPMENT AUTHORITY	July 7, 1994
TARAQI AHMED Vs. STATE DELHI ADMINISTRATION	July 28, 1994
TARLOK CHAND Vs. NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	July 7, 1994
TECHNICAL WORKS AND INDUSTRIAL LINK LIMITED Vs. RAJESHWARI HOOJA	March 4, 1994
TEXTILE HOUSE Vs. GANGA RAM AND SONS	September 27, 1994
TOSH APARTMENTS PRIVATE LIMITED Vs. PRADEEP KUMAR KHANNA	April 5, 1994
TRADE AND INDUSTRIAL CORPORATION Vs. INDIA TOURISM DEVELOPMENT CORPORATION	October 1, 1994
TRINAGAR SHIKSHA PRACHARINI SABHA REGD Vs. DELHI DEVELOPMENT AUTHORITY	March 17, 1994
TRISHUL CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	September 8, 1994
U KASHYAP Vs. DELHI DEVELOPMENT AUTHORITY	April 29, 1994
U P STATE SUGER CORPORATION LIMITED Vs. UNION OF INDIA	May 11, 1994
UDAI SINGH Vs. UNION OF INDIA	November 22, 1994
UNIKOL BOTTELERS LIMITED Vs. DHILLON KOOL DRINKS	February 7, 1994
UNION OF INDIA Vs. HIND WIRE INDUSTRIES LIMITED	February 3, 1994
UNION OF INDIA Vs. COSMIQUE INERNATIONAL	February 9, 1994
UNION OF INDIA Vs. R P BUILDERS	May 27, 1994
UNION OF INDIA Vs. KHEHRI	August 1, 1994
UNION OF INDIA Vs. SOHAN SINGH SETHI AND SONS	December 12, 1994
UNION OF INDIA Vs. RATTAN LAL BRIJ MOHAN	December 8, 1994
UNION OF INDIA Vs. R S SHARMA	December 5, 1994
UNION OF INDIA Vs. R.P. BUILDERS	March 27, 1994
UNITED COMMERCIAL BANK LIMITED Vs. DEEKOR	November 28, 1994
UNITED DECORATIVES PRIVATE LIMITED Vs. PREM TRADER	October 3, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEENA RAWAT	January 7, 1994
UNIVERSAL WOOLEN MILLS Vs. UNION OF INDIA	August 30, 1994
UPPER INDIA COUPER PAPER MILLS COMPANY LIMITED Vs. APPELLATE AUTHORITY INDUSTRIAL AND FINANCIAL RECONSTRUCTION	May 27, 1994
URI CIVIL CONTRACTOR AB Vs. PAMPA MUKHERJEE	November 1, 1994
USHA INDIA LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	August 10, 1994
USHA LATA Vs. DELHI DEVELOPMENT AUTHORITY	March 8, 1994
USHA SUBRAMANIAM Vs. DAIJIT KUMAR BHANDARI	April 25, 1994
UTTAM SINGH Vs. LAND ACQUISITION COLLECTOR ME	September 20, 1994
V D SHARMA Vs. STATE	October 18, 1994
V K CONST WORKS LIMITED Vs. ARMY WELFARE HOUSING ORG	December 14, 1994
V K DEWAN AND CO Vs. MUNICIPAL CORPORATION OF DELHI	August 3, 1994
V K DEWAN AND CO Vs. MUNICIPAL CORPORATION OF DELHI	May 16, 1994
V K GUPTA Vs. P K KHULLAR	December 1, 1994
V N SHARMA Vs. LT GOVERNOR	December 1, 1994
V P CHETAL AND M P GOGIA Vs. UNION OF INDIA	May 23, 1994
V PRABHA Vs. STATE	August 11, 1994
V S MURTHY Vs. STATE	July 1, 1994
V S RAHI Vs. LT GOVERNMENT OF DELHI	December 8, 1994
VANDANA SHIVA Vs. UNION OF INDIA	April 22, 1994
VARSHA POLY PRODUCTS PRIVATE LIMITED Vs. C C KANDLA	May 1, 1994
VED PRAKASH Vs. STATE CENTRAL BUREAU OF INVESTIGATION	January 18, 1994
VED PRAKASH Vs. SAMIR KUMAR	August 1, 1994
VIJAYA C GURSAHANEY Vs. DELHI DEVELOPMENT AUTHORITY	May 10, 1994
VIKASH ENGG CO Vs. DELHI DEVELOPMENT AUTHORITY	February 15, 1994
VIKASH POLYMER Vs. UNION OF INDIA	July 6, 1994
VILLAYATI RAM MITTAL Vs. UNION OF INDIA	February 22, 1994
VINOD KRISHAN KAUL Vs. UNION OF INDIA	March 23, 1994
VINOD KUMAR Vs. STATE	May 1, 1994
VINOD KUMAR Vs. STATE	May 27, 1994
VIPIN GUPTA Vs. CHITRA ADVERTISING PRIVATE LIMITED	August 11, 1994
VIR SINGH CHAUHAN Vs. STATE	February 21, 1994
VIRENDER GOPAL Vs. MUNICIPAL CORPORATION OF DELHI	August 16, 1994
VISHNU DUTT SHARMA Vs. STATE	July 1, 1994
VIVEK VIHAR RESIDENTIAL ASSOCIATION REGD Vs. NIWAS SHARMA	August 10, 1994
VIVEK VIHAR RESIDENTIAL ASSOCIATION REGD Vs. ARVACHIN SHIKSHA SAMITI	August 10, 1994
VRAT PAUL GUPTA Vs. BOARD OF GOVERNORS IIT DELHI	February 15, 1994
WAISUDDIN Vs. STATE	April 22, 1994
WAZIR CHAND & SONS Vs. COLLECTOR OF CUSTOMS	April 26, 1994
WEBER SYSTEMS INCORPORATED Vs. S K W ENTERPRISES	July 7, 1994
WESTON ELECTRONICS LIMITED Vs. RAJESH AND COMPANY	July 7, 1994
WHIRPOOL CO Vs. N R DONGRA	October 31, 1994
WILLIAM GRANT AND SONS LIMITED Vs. MCDOWELL AND COMPANY LIMITED	May 27, 1994
WIMCO LIMITED Vs. SIDVINK PROPERTIES PRIVATE LIMITED	April 15, 1994
WIPRO PRODUCTS LIMITED Vs. STATE TRADING CORPORATION OF INDIA	November 2, 1994
WORLD WILD FUND FOR NATURE INDIA Vs. UNION OF INDIA	April 11, 1994
WWF INTERNATIONAL Vs. MAHAVIR SPINNING MILLS LIMITED	October 7, 1994
WWF INTERNATIONAL Vs. MAHAVIR SPINNING MILLS LTD	September 7, 1994
Y D KHANNA Vs. DELHI ADMINISTRATION	February 1, 1994
Y P ASSOCIATES Vs. PAWAR TEXTILES PVT LIMITED	February 3, 1994
Y P S MATHUR Vs. FRUIT AND VEGETABLE PROJECT	April 6, 1994
YASH PAL BHATIA Vs. DELHI DEVELOPMENT AUTHORITY	February 7, 1994
YASHODHA Vs. STATE	April 25, 1994
YUDHVIR SINGH Vs. STATE DELHI ADMINISTRATION	May 1, 1994
ZAMIL Vs. STATE	February 21, 1994
ZENITH CHEMICALS Vs. GOVT OF INDIA	May 27, 1994
ZIAUDDIN Vs. BANSI LAL	July 11, 1994

Year 1994 of HIGH COURT OF DELHI

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address