|
A Vs. B
|
March 30, 1993 |
|
A B SOMIARI Vs. STATE
|
May 28, 1993 |
|
A J MACHINE TOOLS Vs. RATHI ALLOYS AND STEEL LIMITED
|
April 19, 1993 |
|
A K MUKHERJEE Vs. STATE
|
March 1, 1993 |
|
A R CHADHA AND CO I PRIVATE LIMITED Vs. CHIEF FIRE OFFICER
|
November 2, 1993 |
|
A S GAHLOUT Vs. LT GOVERNOR OF DELHI
|
November 26, 1993 |
|
A U AZMI Vs. LT GOVERNOR OF DELHI
|
January 20, 1993 |
|
ABDUAL AZIZ SULEMEN Vs. GENERAL MANAGER TELECOM
|
March 15, 1993 |
|
ABDUL KHALID Vs. STATE
|
May 24, 1993 |
|
ADITYA KUMAR BHANDARI Vs. UNION OF INDIA
|
October 6, 1993 |
|
AIR VICE MARSHAL S S MALHOTRA Vs. UNION OF INDIA
|
September 24, 1993 |
|
AJAB SINGH Vs. STATE
|
February 12, 1993 |
|
AJAY BHUSHAN KALIA Vs. UNIVERSITY OF DELHI
|
January 22, 1993 |
|
AJAY KUMAR Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED
|
July 9, 1993 |
|
AJIT PRASAD JAIN Vs. AMAR CHEMICALS
|
September 13, 1993 |
|
AJIT SINGH DUA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 26, 1993 |
|
AKLESH CHANDRA MATHUR Vs. CANARA BANK
|
September 30, 1993 |
|
ALBEIN PLYWOOD LIMITED Vs. JANAK KAPUR
|
March 1, 1993 |
|
ALLAHABAD BANK Vs. AMBA CERAMIC DECAL PRIVATE LIMITED
|
October 1, 1993 |
|
ALPINE INDUSTRIES Vs. UNION OF INDIA
|
January 28, 1993 |
|
AMAR PAL SINGH Vs. ELECTION COMMISSIONER OF INDIA
|
April 2, 1993 |
|
AMAR PAL SINGH Vs. CHIEF ELECTION COMMISSIONER OF INDIA
|
May 13, 1993 |
|
AMAR SINGH AND RAM SINGH Vs. STATE DELHI ADMINISTRATION
|
March 1, 1993 |
|
AMARJIT SINGH Vs. SUSHILA KUMARI & ORS
|
March 24, 1993 |
|
AMARJIT SINGH AND PREM PARKASH Vs. STATE DELHI ADMINISTRATION
|
March 9, 1993 |
|
AMIR SINGH JAIN Vs. BIMLA DEVI JAIN
|
March 26, 1993 |
|
AMMONIA SUPPLIES CORPORATION PRIVATE LIMITED Vs. MODERN PLASTIC CONTAINERS PVT
|
October 11, 1993 |
|
ANAND KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 9, 1993 |
|
ANANT PD. SAH Vs. DEVENDRA NATH GUPTA
|
February 25, 1993 |
|
ANANT RAJ AGENCIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
November 1, 1993 |
|
ANCHAL BINNY SHOWROOM Vs. ANAND PRAKASH
|
November 25, 1993 |
|
ANDREW YULE AND COMPANY LIMITED Vs. WG CDR S B GHOSH RETD
|
July 28, 1993 |
|
ANIL ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
|
September 2, 1993 |
|
ANIL CHADHA Vs. SHAKUNTALA RANI
|
August 20, 1993 |
|
ANIL KUMAR MALIK Vs. DELHI ADMINISTRATION
|
May 12, 1993 |
|
ANIL KUMAR MALIK Vs. DELHI ADMINISTRATION
|
May 28, 1993 |
|
ANIS Vs. COMMISSIONER OF POLICE
|
March 1, 1993 |
|
APRONTO TOOLS PVT LTD Vs. STATE
|
May 25, 1993 |
|
ARCHANA AGGARWAL Vs. STATE
|
May 24, 1993 |
|
ARHAM ENGINEERS PRIVATE LIMITED Vs. CEPHAM ORGANIC LIMITED
|
September 8, 1993 |
|
AROSAN ENTERPRISES LIMITED Vs. UNION OF INDIA
|
May 20, 1993 |
|
ARUN BERRY Vs. HINDUSTAN PILKINGSTON GLASS WORKS LIMITED
|
February 23, 1993 |
|
ARUN JAITLY Vs. ISHWAR INDUTRIES LIMITED
|
July 5, 1993 |
|
ARUN K SARAF Vs. LT GOVERNOR OF DELHI
|
October 28, 1993 |
|
ARUN MADAN Vs. STATE
|
January 18, 1993 |
|
ARUNA MADAN Vs. SUBHASH MADAN
|
December 15, 1993 |
|
ARVIND KUMAR Vs. UNION OF INDIA
|
January 1, 1993 |
|
ARVIND KUMAR GOEL Vs. K M SAHNI
|
July 20, 1993 |
|
ARVINDER SINGH KHANNA Vs. B S THAKUR INSPECTOR CUSTOM
|
May 26, 1993 |
|
ASHISH BHATEJA Vs. INDIAN INSTITUTE OF TECHNILOGY
|
August 26, 1993 |
|
ASHOK K GHOSH Vs. ROTARY INTERNATIONAL
|
July 7, 1993 |
|
ASHOK KOHLI Vs. NEELAM KOHLI
|
November 10, 1993 |
|
ASHOK KUMAR Vs. MUKUND BEHARI KAUSHAL
|
May 18, 1993 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
March 12, 1993 |
|
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION
|
May 5, 1993 |
|
ASHOK KUMAR BEHAL Vs. UNION OF INDIA
|
August 25, 1993 |
|
ASHOK MEHTA Vs. KAMAL NAIN KAUR
|
July 13, 1993 |
|
ASHOKA BUILDERS AND PROMOTERS Vs. EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED
|
July 5, 1993 |
|
ASHRAFI DEVI Vs. DEVI SINGH
|
September 20, 1993 |
|
ATTAR MIAN Vs. STATE
|
February 8, 1993 |
|
AVINASH CHANDRA GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
March 12, 1993 |
|
B B PATEL Vs. NEXIM EXPORTS PRIVATE LIMITED
|
May 3, 1993 |
|
B B PATEL Vs. NEXIM EXPORTS PRIVATE LIMITED
|
October 15, 1993 |
|
B K CHAUDHARY Vs. UNION OF INDIA
|
January 14, 1993 |
|
B N CHAUDHARY Vs. MUNICIPAL CORPORATION OF DELHI
|
September 1, 1993 |
|
B R RAM DAYAL AND CO Vs. RULDU RAM JAIN
|
January 6, 1993 |
|
B SHAHAB UL DIN AND CO Vs. NATRAJ WOOLEN MILLS PRIVATE LIMITED
|
August 26, 1993 |
|
BABU LAL Vs. STATE
|
September 13, 1993 |
|
BAIJIT SINGH Vs. UNION OF INDIA
|
August 13, 1993 |
|
BAKSHI SACHDEV Vs. CONCORD INTERNATIONAL PRIVATE LIMITED
|
May 26, 1993 |
|
BAL KISHAN Vs. STATE
|
February 12, 1993 |
|
BALBIR SINGH Vs. STATE
|
February 22, 1993 |
|
BALKAR SINGH Vs. STATE
|
March 1, 1993 |
|
BALLABHAI BITTHADAS Vs. MOHOMMAD MUGNI ABDUL QADIR
|
May 26, 1993 |
|
BANK OF BARODA Vs. CONSORTIUM OF EXPORTS FOR FABRIC EXPORTS
|
May 6, 1993 |
|
BANK OF MADURA LIMITED Vs. STATE BANK OF PATIALA
|
January 15, 1993 |
|
BANWARI LAL AND SONS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
|
November 24, 1993 |
|
BARHANUDDIN TAHEVALI BILASPURWALA Vs. UNION OF INDIA
|
November 1, 1993 |
|
BATLIBOI AND COMPANY LIMITED Vs. N K VERMA
|
January 1, 1993 |
|
BAWA DARBARA SINGH BEDI Vs. JOGINDER SINGH BEDI
|
April 2, 1993 |
|
BHAGWANA Vs. UNION OF INDIA
|
September 13, 1993 |
|
BHAGWANT SINGH Vs. UNION OF INDIA
|
October 15, 1993 |
|
BHAI MAHAVIR Vs. RADHEY RAMAN
|
February 23, 1993 |
|
BHANKERPUR SIMBHAOLI BEVERAGES PRIVATE LIMITED Vs. COMPANY LAW BOARD
|
July 29, 1993 |
|
BHARAT BHUSHAN GUPTA Vs. RAJ KUMAR GUPTA
|
May 19, 1993 |
|
BHARAT CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. B L GUPTA CONSTRUCTION PRIVATE LIMITED
|
August 25, 1993 |
|
BHARAT OXYGEN AND ACTYELNE CO Vs. UNION OF INDIA
|
September 29, 1993 |
|
BHARAT SEWAK SAMAJ TRUST REGD Vs. UNION OF INDIA
|
May 7, 1993 |
|
BHARAT STEEL TUBES LIMITED Vs. STATE OF BIHAR
|
March 17, 1993 |
|
BHUVANESHWARI DEVI Vs. KALYAN SINGH
|
March 9, 1993 |
|
BIJAY SINGH Vs. UNION OF INDIA
|
July 19, 1993 |
|
BIMALA DEVI Vs. DHARAM CHAND
|
July 19, 1993 |
|
BIMLA DEVI Vs. SAKIRTI DEVI
|
March 16, 1993 |
|
BIMLA DEVI ALIAS VEENA Vs. STATE DELHI ADMINISTRATION
|
May 19, 1993 |
|
BINOY JACOB Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 28, 1993 |
|
BIRLA INSTITUTE OF SCIENTIFIC RESEARCH Vs. UNION OF INDIA
|
July 12, 1993 |
|
BIRLA INSTITUTE OF SCIENTIFIC RESEARCH Vs. UNION OF INDIA
|
December 25, 1993 |
|
BISHNU KUMAR Vs. UNION OF INDIA
|
August 3, 1993 |
|
BLUE STAR LIMITED Vs. RAKBRO INDUSTRIAL CORPORATION
|
October 5, 1993 |
|
BRIJ NARAIN SINGH Vs. UNIVERSITY OF DELHI
|
January 22, 1993 |
|
BRIJPAL SINGH Vs. MISRO DEVI
|
August 19, 1993 |
|
BUREAU OF INDIAN STANDARDS OFFICER ASSOCIATION Vs. BUREAU OF INDIA STANDARDS
|
September 23, 1993 |
|
BURHANUDDIN PAHEVALI BILASPURWALA Vs. ADMINISTRATOR OF UNION TERRITORY OF DELHI
|
March 10, 1993 |
|
BYFORD MOTORS LIMITED Vs. SALES TAX OFFICER DELHI
|
August 24, 1993 |
|
C P AGGARWAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
May 13, 1993 |
|
C S CLARKE Vs. GEORGE W MAYOR
|
September 6, 1993 |
|
CALLISTUS ELOCHUKWU OBAH Vs. COUSTOM
|
May 17, 1993 |
|
CANARA BANK Vs. VIKRAM BHARGAVA
|
July 21, 1993 |
|
CANARA BANK Vs. DACRON MANUFACTURERS
|
July 28, 1993 |
|
CANARA BANK Vs. MACADAM CONSTRUCTION CO
|
August 4, 1993 |
|
CANARA BANK Vs. ASHOK KUMAR PRUTHI
|
February 15, 1993 |
|
CENTRAL BANK OF INDIA Vs. RAKESH CHEMICAL INDUSTRIES
|
October 1, 1993 |
|
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
October 1, 1993 |
|
CHAMELI DEVI Vs. G C JAIN
|
January 18, 1993 |
|
CHAMELI DEVI Vs. STATE
|
April 19, 1993 |
|
CHANDAN SINGH Vs. YASHVINDER CHAUHAN
|
September 17, 1993 |
|
CHANDER PAL Vs. STATE
|
February 22, 1993 |
|
CHANDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
March 9, 1993 |
|
CHANDI DECD THR LRS Vs. UNION OF INDIA
|
December 9, 1993 |
|
CHARAN SINGH Vs. UNION OF INDIA
|
February 2, 1993 |
|
CHARANJIT KOCHHAR Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
October 27, 1993 |
|
CHAUDHARY CO OPERATIVE POULTRY SOCIETY LIMITED Vs. UNION OF INDIA
|
September 22, 1993 |
|
COLONEL S P MURGAI Vs. UNION OF INDIA
|
July 28, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. WINGS WEAR PRIVATE LIMITED
|
July 14, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. L SHRI DHAR AND SONS
|
July 5, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BANSIDHAR L AND SONS
|
July 5, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. N K JAIN
|
September 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MECHANICAL MOVEMENTS P LTD
|
August 4, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
|
August 25, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. M G BUILDERS CO P LTD
|
January 21, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. L BANSI DHAR AND SONS
|
January 14, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. AVTAR SINGH SANDHU S
|
October 28, 1993 |
|
COMMISSIONER OF INCOME TAX NEW DELHI Vs. SOPHIA FINANCE LIMITED
|
August 27, 1993 |
|
COURT ON ITS MOTION Vs. STATE DELHI ADMINISTRATION MALAYALEES WELFARE FORUM DELHI KERALITES FORUM
|
March 15, 1993 |
|
COURT ON ITS OWN MOTION Vs. STATE OF DELHI ADMN
|
March 16, 1993 |
|
COURT ON ITS OWN MOTION Vs. VISHNU PANDIT
|
January 13, 1993 |
|
CREATIVE TRAVELS PRIVATE LIMITED Vs. JOGINDER SINGH PALTA
|
September 27, 1993 |
|
D C M LIMITED Vs. LT GOVERNOR DELHI
|
October 1, 1993 |
|
D C M SRI RAM INDUSTRIES LIMITED Vs. SHASHI MITTAL
|
May 25, 1993 |
|
D C SAXENA Vs. UNION OF INDIA
|
July 7, 1993 |
|
D K PURI Vs. MUNICIPAL CORPORATION OF DELHI
|
October 29, 1993 |
|
D KHOSLA AND COMPANY Vs. Y N R RAO C E
|
March 29, 1993 |
|
D S I D C Vs. CHANDER PARKASH
|
November 26, 1993 |
|
D T C Vs. OM PRAKASH VERMA
|
April 16, 1993 |
|
DAILY FOODS Vs. UNION OF INDIA
|
March 11, 1993 |
|
DAIMLER BENZ AKTI Vs. HYDO HINDUSTAN
|
November 10, 1993 |
|
DAIMLER BENZ AKTIDGESELLSCHAFT Vs. EAGLE FLASK INDUSTRIES LIMITED
|
November 10, 1993 |
|
DALJIT SINGH SANDHU Vs. UNION OF INDIA
|
January 1, 1993 |
|
DALJIT SINGH SANDHU Vs. UNION OF INDIA
|
August 26, 1993 |
|
DAR INTERNATIONAL Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
May 10, 1993 |
|
DARSHAN KUMAR MALHOTRA Vs. SUNDER LAL TANEJA
|
May 25, 1993 |
|
DAULAT SINGH CHADHA Vs. RAJINDER KUMAR
|
September 10, 1993 |
|
DAVINDER NATH SAHI Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
August 20, 1993 |
|
DELHI ADMN. Vs. DAYAWANTI
|
September 13, 1993 |
|
DELHI BOTTLING COMPANY PRIVATE LIMITED Vs. A N TRIPATHI
|
March 19, 1993 |
|
DELHI DEVELOPMENT AUTHORITY Vs. NEHRU PLACE HOTELS LIMITED
|
January 29, 1993 |
|
DELHI HIGH COURT BAR ASSOCIATION Vs. HONERABLE CHIEF JUSTICE HIGH COURT OF DELHI
|
April 23, 1993 |
|
DELHI JUDICAL SERVICE ASSN Vs. DELHI ADMINISTRATION DELHI ADMINISTRATION UNION OF INDIA
|
October 13, 1993 |
|
DELHI KHADI AND VILLAGE INDUSTRIES BOARD Vs. PRAGATI SANSTHAN
|
August 12, 1993 |
|
DELHI LABOUR UNION Vs. UNION OF INDIA
|
December 15, 1993 |
|
DELHI PAINTS AND CHEMICALS Vs. NEW DELHI MUNICIPAL COMMITTEE
|
March 16, 1993 |
|
DELHI PRINTING AND PUBLISHING CO PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
February 16, 1993 |
|
DELHI TRANSPORT CORPORATION Vs. RAJIV KUMAR
|
January 21, 1993 |
|
DELHI TRANSPORT CORPORATION Vs. VED WATI
|
September 13, 1993 |
|
DELHI TRANSPORT CORPORATION Vs. LEELAWATI
|
September 13, 1993 |
|
DELHI TRANSPORT CORPORATION Vs. NITIN TRANSPORT CO
|
September 22, 1993 |
|
DEPUTY RAI BHASIN Vs. STATE
|
May 17, 1993 |
|
DEUTSCHE RANCO GMBH Vs. MOHAN MURTI
|
October 15, 1993 |
|
DEV RAM Vs. MOTI LAL
|
January 5, 1993 |
|
DEVINDER Vs. STATE
|
February 3, 1993 |
|
DHAN RAJ ALIAS DHANNI Vs. ADMINISTRATOR OF THE NATIONAL CAPITAL TERRITORY OF DELHI
|
December 10, 1993 |
|
DHANPAL ALIAS DHANNU Vs. SUKHBIR SINGH
|
December 16, 1993 |
|
DHANPAL ALIAS DHANNU SUKHBIR SINGH Vs. STATE
|
December 16, 1993 |
|
DHARAM BIR Vs. ANCHA DEVI
|
November 11, 1993 |
|
DHARAM JEET KHERU Vs. STATE
|
November 8, 1993 |
|
DHARAM PAL Vs. UNION OF INDIA
|
July 30, 1993 |
|
DHARAM VIR Vs. LT GOVERNOR OF DELHI
|
November 26, 1993 |
|
DIAMOND INTERNATIONAL PRIVATE LIMITED Vs. UNION OF INDIA
|
August 16, 1993 |
|
DINESH K BATRA Vs. PUNJAB NATIONAL BANK
|
September 15, 1993 |
|
DIWAN SINGH Vs. M PRAKASH
|
May 4, 1993 |
|
DR. L. KRISHNASWAMY Vs. SHRI KAILASH PATI
|
May 28, 1993 |
|
DUGGAL AND CO Vs. COMMISSIONER INCOME TAX
|
August 25, 1993 |
|
E P RAILWAY REFUGEES H B COOP SOCIETY Vs. COMMISSIONER OF POLICE
|
August 13, 1993 |
|
ECONOMIC TRANSPORT Vs. COMMISSIONER OF POLICE
|
July 9, 1993 |
|
ELIAS Vs. STATE
|
May 24, 1993 |
|
EUPHARMA LABORATORIES Vs. UNION OF INDIA
|
November 10, 1993 |
|
EXPORTOS APPAREL GORUP LIMITED Vs. VEDEVEL SIZING AND WEAVING MILLS PRIVATE LIMITED
|
July 21, 1993 |
|
FAQIR CHAND Vs. LILA RAM
|
July 15, 1993 |
|
FAQIR CHAND RAGHUNATH DASS Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1993 |
|
FEDERATION OF CO OP G H SOCIETY Vs. UNION OF INDIA
|
March 31, 1993 |
|
FEDERATION OF DSIDC ENTERPRENEURES ASSOCIATION Vs. UNION OF INDIA
|
December 6, 1993 |
|
FERRUCCIO SIAS Vs. JAI MANGA RAM MULKI
|
November 9, 1993 |
|
FIBER BIND SALES PRIVATE LIMITED Vs. CHAND RANI
|
February 8, 1993 |
|
FOOD CORPORATION OF INDIA Vs. AMAR FLOUR MILLS
|
November 11, 1993 |
|
GANDHARB SINGH Vs. MANJUL NARULA
|
July 27, 1993 |
|
GANESH CHANDER JOSHI Vs. UNION OF INDIA
|
January 28, 1993 |
|
GANGA PRASAD Vs. SHANTI DEVI
|
November 1, 1993 |
|
GARDEN PERFUME PRIVATE LIMITED Vs. ANAND SOAPS AND DETERGENTS
|
December 13, 1993 |
|
GARDEN PERFUME PRIVATE LIMITED Vs. ANAND SOAPS AND DETERGENTS
|
December 15, 1993 |
|
GAS AUTHORITY OF INDIA LIMITED Vs. SPIE CAPAG S A
|
October 15, 1993 |
|
GAYWAYS PUBLICITY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1993 |
|
GEETA Vs. STATE
|
May 19, 1993 |
|
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
|
July 26, 1993 |
|
GEOTECH CONSULTANTS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
August 19, 1993 |
|
GIAN GUPTA Vs. UNION OF INDIA
|
April 15, 1993 |
|
GOA ANTIBIOTICS AND PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
|
October 29, 1993 |
|
GODREJ SOAPS PRIVATE LIMITED Vs. NEW INDIA CHEMICALS REGD
|
July 9, 1993 |
|
GOODWILL INDIA LIMITED Vs. PALA SINGH
|
March 24, 1993 |
|
GOPI KRISHNA BUBNA Vs. ARJUN GAURAV TRUST
|
September 14, 1993 |
|
GOVIND NARAIN Vs. UNION OF INDIA
|
July 26, 1993 |
|
GOVIND RAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 4, 1993 |
|
GOVT SERVENTS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
|
May 28, 1993 |
|
GREAVES FESESCO LIMITED Vs. RATLAM ISPAT LTD
|
July 15, 1993 |
|
GULAB CHAND DHOT Vs. P.N. AGGARWAL
|
September 14, 1993 |
|
GULSHAN KUMAR Vs. STATE
|
January 15, 1993 |
|
GURCHARAN SINGH Vs. STATE
|
February 17, 1993 |
|
GURDEEP SINGH Vs. MUNNA LAL
|
February 3, 1993 |
|
GURDEEP SINGH Vs. STATE
|
April 16, 1993 |
|
GURNAM KAUR Vs. TUISI DEVI
|
April 27, 1993 |
|
H S MINHAS Vs. CENTRAL POLLUTION CONTROL BOARD
|
September 10, 1993 |
|
HALIMA KHATOON Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 8, 1993 |
|
HANS RAJ Vs. ADMINISTRATOR NATIONAL CAPITAL TERRITORY OF DELHI
|
August 30, 1993 |
|
HANSALAYA PROPERTIES Vs. DALMIA CEMENT BHARAT LIMITED
|
October 5, 1993 |
|
HAPARIYA ALIAS KUDU Vs. STATE
|
May 17, 1993 |
|
HAR BHAGWAN Vs. DELHI DEVELOPMENT AUTHORITY
|
January 22, 1993 |
|
HAR KISHAN LAL Vs. JAIN TEXTILES TRADERS
|
November 23, 1993 |
|
HAR LAL Vs. GAON SABHA
|
August 27, 1993 |
|
HARAYANA FINANCE CORPORATION Vs. LUK AUTO ANCILLARY INDIA LTD
|
July 15, 1993 |
|
HARBANS LAL KAPOOR Vs. MOHINDER KUMAR MALHOTRA
|
August 26, 1993 |
|
HARBHAJAN KAUR Vs. UNION OF INDIA
|
September 21, 1993 |
|
HARDAYAL SINGH Vs. CAPT K V BATRA
|
September 2, 1993 |
|
HAREN P CHOWKSEY Vs. UNION OF INDIA
|
January 1, 1993 |
|
HARGO RUBBER INDUSTRIES PRIVATE LIMITED Vs. MUKESH SHARMA
|
May 3, 1993 |
|
HARHINDER SINGH Vs. UNION OF INDIA
|
July 28, 1993 |
|
HARI LAL Vs. GENERAL MANAGER DELHI ELECTRIC SUPPLY UNDERTAKING
|
September 28, 1993 |
|
HARI MOHAN GUPTA Vs. LALIT MOHAN GUPTA AND ORS.
|
July 22, 1993 |
|
HARI MOHAN SHARMA Vs. CSR POULTRY RESEARCH AND BREEDING FARM AMD
|
September 9, 1993 |
|
HARI MOHAN SHARMA Vs. CSR POULTRY RESEARCH AND BREEDING FARM
|
January 28, 1993 |
|
HARI NARAIN Vs. BELA DEVI
|
July 16, 1993 |
|
HARINDER PAL SINGH CHAWLA Vs. NIRMAL DENIERE
|
May 21, 1993 |
|
HARKISHAN DASS Vs. BALKISHAN DASS
|
August 16, 1993 |
|
HARWINDER SINGH Vs. UNION OF INDIA
|
November 2, 1993 |
|
HATDIT SINGH CHADHA Vs. JAGTAR SINGH GORVER
|
October 1, 1993 |
|
HAVELI RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
March 15, 1993 |
|
HAWA SINGH Vs. STATE DELHI ADMINISTRATION
|
May 4, 1993 |
|
HAZARILAL JAIN AND BROS Vs. MUNICIPAL CORPORATION OF DELHI
|
October 11, 1993 |
|
HEERA LAL Vs. STATE
|
October 8, 1993 |
|
HET RAMGAURI Vs. MUNICIPAL CORPORATION OF DELHI
|
November 12, 1993 |
|
HILDA BASANT LAL Vs. BASANT LAL
|
November 9, 1993 |
|
HIND TRADING AND MANUFACTURING CO Vs. DIDI MODES PRIVATE LIMITED
|
February 25, 1993 |
|
HINDUSTAN HOUSING FACTORY LTD. Vs. DELHI MUNICIPAL COMMITTEE
|
July 28, 1993 |
|
HINDUSTAN LRVER LIMITED Vs. L R KAKKAR
|
October 12, 1993 |
|
HOME COMMUNICATION LIMITED Vs. UNION OF INDIA
|
September 21, 1993 |
|
HORIZON TRAVELS Vs. PAN AMERICAN WORLD AIRLINES
|
January 17, 1993 |
|
HUKAM SINGH Vs. STATE THRU. DELHI ADMN.
|
August 19, 1993 |
|
HUKAM SINGH Vs. STATE THRU DELHI ADMN
|
September 19, 1993 |
|
HUKUM CHAND Vs. STATE
|
May 5, 1993 |
|
HUSSAIN ERUMBAN Vs. UNION OF INDIA
|
August 6, 1993 |
|
I K GUJRAL Vs. ELECTION COMMISSION OF INDIA
|
March 27, 1993 |
|
I M LAL Vs. UNION OF INDIA
|
May 3, 1993 |
|
I S SAINI Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE
|
February 22, 1993 |
|
IKRAM ALIAS AKHTAR Vs. STATE
|
July 8, 1993 |
|
IMMAMUDDIN Vs. STATE
|
May 5, 1993 |
|
INDER GUPTA Vs. STATE DELHI ADMINISTRATION
|
May 28, 1993 |
|
INDER KUMAR Vs. UNION OF INDIA
|
July 21, 1993 |
|
INDER PAL SINGH Vs. STATE
|
October 28, 1993 |
|
INDER RAJ Vs. STATE
|
April 16, 1993 |
|
INDER SAIN CHADHA Vs. UNION OF INDIA
|
July 9, 1993 |
|
INDER SINGH AHLUWALIA Vs. PREM CHAND JAIN
|
January 8, 1993 |
|
INDERJEET Vs. DELHI ADMINISTRATION
|
August 20, 1993 |
|
INDIA TELECOMP LIMITED Vs. UNION OF INDIA
|
February 26, 1993 |
|
INDIAN OIL CORPORATION LIMITED Vs. CALCUTTA METALLLISING COMPANY
|
March 2, 1993 |
|
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. A K DOGRA RETD
|
February 26, 1993 |
|
INDU ENGINEERING AND TEXTILES LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
February 1, 1993 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. SHAMA FORGE COMPANY LIMITED
|
August 6, 1993 |
|
INSTALMENT SUPPLY LIMITED Vs. C E C LIMITED
|
November 10, 1993 |
|
ISHWAR SINGH Vs. STATE DELHI ADMINISTRATION
|
September 17, 1993 |
|
ISHWAR SINGH Vs. STATE DELHI ADMINISTRATION
|
April 22, 1993 |
|
ISHWARI DASS Vs. RALLIA RAM
|
February 22, 1993 |
|
J K KASHYAP Vs. J K GUHA
|
September 23, 1993 |
|
J K SYNTHETICS LTS Vs. N C SHARMA
|
April 28, 1993 |
|
J N CONSTRUCTIONS Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 7, 1993 |
|
J N CONSTRUCTIONS Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 28, 1993 |
|
J N CONSTRUCTIONS Vs. NEW DELHI MUNICIPAL COMMITTEE
|
October 6, 1993 |
|
JAGAT SINGH Vs. UNION OF INDIA
|
October 13, 1993 |
|
JAGDISH CHANDER MEHTA Vs. BIMLA MEHTA
|
December 6, 1993 |
|
JAGDISH KUMAR SHARMA Vs. D T C
|
October 7, 1993 |
|
JAGDISH KUMAR SHARMA Vs. D T C
|
September 28, 1993 |
|
JAGDISH SINGH Vs. SHYAM LAL CHARITABLE TRUST
|
October 8, 1993 |
|
JAGPREET SINGH Vs. UNION OF INDIA
|
September 3, 1993 |
|
JAGSON INTERNATIONAL LIMITED Vs. ODEBRECHT PERFURACOES LIMITED
|
May 6, 1993 |
|
JAI BHAGWAN Vs. STATE
|
March 3, 1993 |
|
JAI BHAGWAN Vs. STATE
|
March 1, 1993 |
|
JAI DEV SINGH Vs. SUJAN SINGH
|
May 6, 1993 |
|
JAI KRISHAN PARUTHI Vs. D S PUNIA
|
July 13, 1993 |
|
JAI KUMAR ALIAS BICHHA Vs. STATE
|
May 12, 1993 |
|
JAI SINGH Vs. CORPORAL S R VOHRA
|
September 9, 1993 |
|
JAI STEELS LIMITED Vs. DELHI FINANCE CORPORATION
|
August 6, 1993 |
|
JAIN COMMISSION OF ENQUIRY Vs. STATE
|
July 2, 1993 |
|
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
|
September 29, 1993 |
|
JALLO SUSIDIARY INDUSTRIES CO INDIA PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
January 12, 1993 |
|
JAMIT RAI AND CO Vs. UNION OF INDIA
|
March 15, 1993 |
|
JAMMU AND KASHMIR BANK LIMITED Vs. EAGLE BUILDERS AND CONTRACTORS LIMITED
|
September 17, 1993 |
|
JAMNA AUTO INDUSTRIES Vs. UNION OF INDIA
|
November 26, 1993 |
|
JASBIR KAUR Vs. S SAMPURAN SINGH
|
September 14, 1993 |
|
JASPAL SINGH Vs. STATE DELHI ADMINISTRATION
|
November 1, 1993 |
|
JASWANT SINGH Vs. LAND ACQUISITION COLLECTOR
|
July 8, 1993 |
|
JAYANTI PRASAD GOEL Vs. SUMITRA JAIN
|
September 10, 1993 |
|
JAYANTI PRASAD GOEL Vs. SURESH JAIN
|
February 22, 1993 |
|
JAYASHREE BIJWE Vs. UNION OF INDIA
|
March 17, 1993 |
|
JAYSHREE RAVI Vs. UNIVERSITY OF DELHI
|
January 22, 1993 |
|
JAYSHREE RAVI Vs. UNIVERSITY OF DELHI
|
September 17, 1993 |
|
JEEWAN MEHROTRA Vs. SALAWANTI KOTWANI
|
May 30, 1993 |
|
JESUS SALES CORPORATION Vs. UNION OF INDIA
|
September 29, 1993 |
|
JHON TOPO ALIAS JHOHNI Vs. STATE
|
April 26, 1993 |
|
JINDAL INDUSTRIES LIMITED Vs. SAMANA STEELS LIMITED
|
April 23, 1993 |
|
JIT RAM SHARMA Vs. GYAN CHAND
|
February 3, 1993 |
|
JIWAN DAS Vs. LIFE INS CORP OF INDIA
|
September 28, 1993 |
|
JUMMA SINGH Vs. CHAIRMAN FOOD CORPORATION OF INDIA
|
May 12, 1993 |
|
K B VASIST Vs. HONERABLE CHIEF JUSTICE
|
March 1, 1993 |
|
K C CHIBBER Vs. STATE
|
August 16, 1993 |
|
K C GOYAL Vs. DELHI DEVELOPMENT AUTHORITY
|
July 19, 1993 |
|
K K KAPUR Vs. SATINDRA PRAKASH ANAND
|
May 11, 1993 |
|
K M ARTEE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 27, 1993 |
|
K.S. JAWATKAR Vs. ATAM DEVI
|
February 8, 1993 |
|
KAILASH CHAND GUPTA Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
July 22, 1993 |
|
KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. BHARAT CONFECTIONERY WORKS REGD
|
April 2, 1993 |
|
KALI CHARAN SHARMA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
September 20, 1993 |
|
KAMAL AGARWAL Vs. UNION OF INDIA
|
January 11, 1993 |
|
KAMAL KAPOOR Vs. STATE BANK OF INDIA
|
August 12, 1993 |
|
KAMLA DEVI Vs. POLICE COMMISSIONER
|
April 30, 1993 |
|
KARAM CHAND THAPAR AND BROS COAL SALES LIMITED Vs. ACME PAPER LIMITED
|
April 23, 1993 |
|
KARAMTULLAH Vs. DELHI DEVELOPMENT AUTHORITY
|
February 16, 1993 |
|
KARAN INDUSTRIES Vs. D C M LIMITED
|
November 11, 1993 |
|
KARTAR KAUR Vs. L WALIA
|
March 30, 1993 |
|
KARTAR SINGH Vs. STATE
|
January 19, 1993 |
|
KASHMIR VANASPATI PRIVATE LIMITED Vs. UNION OF INDIA
|
September 8, 1993 |
|
KATARIA CONSTRUCTION Vs. MUNICIPAL CORPORATION OF DELHI
|
September 15, 1993 |
|
KELSON CONSTRUCTIONS Vs. VERSHA SPINNING MILLS LIMITED
|
November 8, 1993 |
|
KELVINATOR OF INDIA LIMITED Vs. A P BAGAI
|
November 23, 1993 |
|
KERALA STATE COIR CORPN LIMITED Vs. DELHI INTERCONTINENTAL HOTELS PRIVATE LIMITED
|
February 17, 1993 |
|
KESHAV METAL WORKS Vs. JITENDER KUMAR VERMA
|
December 15, 1993 |
|
KEWAL KRISHAN KUMAR TRADING AS KUMAR DAL MILLS Vs. AKASH SPICES AND FOOD INDUSTRY
|
May 7, 1993 |
|
KHAIRUL NISSAN Vs. TUFAIL AHMED
|
August 3, 1993 |
|
KHAZANO DEVI Vs. MOTI LAL
|
September 10, 1993 |
|
KIDARSONS INDUSTRIES PRIVATE LIMITED Vs. HANSA INDUSTRIES PRIVATE LIMITED
|
February 5, 1993 |
|
KIDARSONS INDUSTRIES PRIVATE LIMITED Vs. HANSA INDUDTRIES PRIVATE LIMITED
|
December 1, 1993 |
|
KIKKI FARMS PRIVATE LIMITED Vs. ADDITIONAL DISTRICT MAGISTRATE
|
May 25, 1993 |
|
KIRANJIT SINGH Vs. MADAN LAL KHANNA
|
August 24, 1993 |
|
KIRPAL SINGH KHURANA Vs. UNION OF INDIA
|
September 13, 1993 |
|
KIRPAL SINGH VIRDHI Vs. STATE
|
July 5, 1993 |
|
KISHORE LAL SHANKAR Vs. S. QURESHI AND OTHERS
|
September 14, 1993 |
|
KISHORI LAL Vs. ESTATE OFFICER
|
May 27, 1993 |
|
KOCHHAR CONSTRUCTION CORPORATION Vs. NEW DELHI MUNICIPAL COMMITTEE
|
March 16, 1993 |
|
KRISHAN KUMAR SHYAM LAL BANSAL Vs. UNION OF INDIA
|
September 6, 1993 |
|
KRISHAN LAL Vs. HANUMAN
|
January 28, 1993 |
|
KRISHAN LAL Vs. MOHAMMAD DIN
|
March 4, 1993 |
|
KRISHAN LAL KOHLI Vs. V K KHANNA
|
July 12, 1993 |
|
KRISHAN MOHAN SINGH Vs. CHAND GUPTA
|
March 17, 1993 |
|
KRISHANA CHANDER MAHAJAN AND ANOTHER Vs. DESH BHUSHAN JAIN
|
February 18, 1993 |
|
KULBIR SINGH Vs. STATE
|
September 7, 1993 |
|
KULDIP MEHTA Vs. UNION OF INDIA
|
March 12, 1993 |
|
KULVINDER SINGH SETHI Vs. PUNJAB AND SINDH BANK
|
October 7, 1993 |
|
KUMARI ALKA Vs. UNION OF INDIA
|
March 18, 1993 |
|
KUSUM LATA Vs. SATISH KUMAR KHANNA
|
November 4, 1993 |
|
L BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 14, 1993 |
|
LAHORI MAL Vs. NEW DELHI MUNICIPAL CORPORATION
|
October 15, 1993 |
|
LAIS Vs. STATE
|
February 17, 1993 |
|
LAL CHAND Vs. BEGUM JAN DECD MOHAMMAD AHMED
|
August 17, 1993 |
|
LALITA BHOJWANI Vs. NARENDER KUMAR
|
March 22, 1993 |
|
LAMBA BROTHERS PRIVATE LIMITED Vs. LAMBA BROTHERS
|
August 30, 1993 |
|
LAMBA BROTHERS PVT LTD Vs. LAMBA BROTHERS
|
January 1, 1993 |
|
LAVINO KAPUR COTTONS PRIVATE LIMITED ANR Vs. B I F R
|
July 28, 1993 |
|
LAWRANCE SINGH RANA Vs. STATE DELHI ADMINISTRATION
|
May 10, 1993 |
|
LAXMI IRON AND STEEL MANUFACTURING CO PRIVATE LIMITED Vs. PREM CHONA
|
March 17, 1993 |
|
LIAQ MOHAMMAD Vs. DELHI DEVELOPMENT AUTHORITY
|
August 5, 1993 |
|
LILA DEVI Vs. RAJ KUMARI
|
October 26, 1993 |
|
M A A ABU GHUNIMA NAZER ZOHIR EI YAZGI Vs. UNION OF INDIA
|
September 2, 1993 |
|
M BLOCK WELFARE SOCIETY GRATER KAILASH NEW DELHI Vs. MUNICIPAL CORPORATION OF DELHI
|
March 4, 1993 |
|
M L AGGARWAL Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
February 10, 1993 |
|
M L KHURANA Vs. H C CHOPRA
|
March 10, 1993 |
|
M S B PRASAD Vs. K M SHARMA
|
March 2, 1993 |
|
M SONI AND COMPANY Vs. CHOWDHARI AND COMPANY
|
September 17, 1993 |
|
M T N L CASE Vs. UNION OF INDIA
|
July 20, 1993 |
|
M/S JHALANI TOOLS (INDIA) PVT. LTD. Vs. B.K. SONI
|
November 2, 1993 |
|
M/S M. L. MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY AND OTHERS
|
March 18, 1993 |
|
M/S PUNJ LLOYD PVT. LTD. Vs. SHRI V.P. PUNJ
|
September 28, 1993 |
|
MAHARSHI DEYANAND CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
|
August 27, 1993 |
|
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPN.
|
May 12, 1993 |
|
MAHESHWARI PROTEINS LIMITED Vs. STATE DELHI ADMINISTRATION
|
November 1, 1993 |
|
MAHINDER PAL WADHWA Vs. ASHOK KUMAR WADHAWA
|
July 6, 1993 |
|
MAHINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 14, 1993 |
|
MAINTECH ENGINEERS Vs. JOTINDRA STEEL AND TUBES LIMITED
|
March 18, 1993 |
|
MAJ GEN A K LUTHRA Vs. MALKIT MAMRATH
|
May 17, 1993 |
|
MALWINDER KAUR Vs. TEJ PRATAP SINGH
|
April 1, 1993 |
|
MANAGEMENT OF NEW DELHI TUBERULOSIS CENTRE Vs. LT GOVERNOR OF DELHI
|
February 22, 1993 |
|
MANAGING COMMITTEE ALOK BHARTI SECONDARY SCHOOL Vs. UNION OF INDIA
|
July 7, 1993 |
|
MANAV RATAN DR RAJRANG SINGH Vs. DELHI ADMINISTRATION
|
September 7, 1993 |
|
MANBHAVATI Vs. SURTE
|
April 16, 1993 |
|
MANJIT AHLUWALIA Vs. UNION OF INDIA
|
December 16, 1993 |
|
MANOHAR LAL Vs. PUSHPAWATI JAIN
|
February 8, 1993 |
|
MANOHAR SINGH AND SONS Vs. NAVKATEN COOPERATIVE GROUP HOUSING SOCIETY
|
August 10, 1993 |
|
MANOJ SINGH Vs. STATE
|
February 1, 1993 |
|
MANOJ SINGH Vs. STATE
|
February 12, 1993 |
|
MANORAMA PACKAGING PRIVATE LIMITED Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION
|
July 30, 1993 |
|
MARGARET KATHLEEN GANDHI Vs. UNION OF INDIA
|
May 3, 1993 |
|
MAYAR TRADERS LIMITED Vs. AKHIL SERVICES LIMITED
|
October 29, 1993 |
|
MEERA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
December 1, 1993 |
|
MICRONIX INDIA Vs. J R KAPOOR
|
September 15, 1993 |
|
MILK FOOD LIMITED Vs. KIRAN KHANNA
|
May 4, 1993 |
|
MODERM CONSTRUCTION CO DELHI Vs. UNION OF INDIA
|
November 19, 1993 |
|
MODERN TRADING CO. (DELHI) PVT. LTD. Vs. CHAND INDUSTRIES
|
July 30, 1993 |
|
MOHAMMAD INAM QADIR REHMAN MATIN Vs. JAMIA MILLIA ISLAMIA
|
October 8, 1993 |
|
Mohammad Lias Vs. State
|
May 24, 1993 |
|
MOHAMMAD SALIM KHATRI Vs. UNION OF INDIA
|
August 5, 1993 |
|
MOHAMMED SALIM KHATRI Vs. UNION OF INDIA
|
January 8, 1993 |
|
MOHAN Vs. STATE OF TAMIL NADU
|
May 17, 1993 |
|
MOHAN Vs. STATE
|
May 28, 1993 |
|
MOHAN KUMAR Vs. NARENDRA PRODUCTS
|
November 2, 1993 |
|
MOHAN MACHINES LIMITED Vs. SALES TAX TRIBUNAL
|
November 26, 1993 |
|
MOHAN SINGH KASHYAP Vs. SOHAN SINGH
|
October 5, 1993 |
|
MOHANLAL Vs. STATE
|
February 3, 1993 |
|
MOHD AHSAN Vs. STATE OF DELHI
|
August 26, 1993 |
|
MOHD ANIS Vs. COMMISSIONER OF POLICE
|
March 24, 1993 |
|
MOHINDER SINGH Vs. O P KHATRI
|
August 5, 1993 |
|
MONIKA CHAWLA Vs. NATIONAL TRADING COMPANY
|
January 28, 1993 |
|
MONIKA CHAWLA Vs. NATIONAL TRADING COMPANY
|
January 1, 1993 |
|
MOOL CHAND Vs. STATE
|
February 8, 1993 |
|
MOONKLIGHT ELECTRONIC IND Vs. DELHI DEVELOPMENT AUTHORITY
|
December 6, 1993 |
|
MOTI RAM Vs. UNION OF INDIA
|
May 17, 1993 |
|
MOTI RAM BHASIN Vs. ASSISTANT DIRECTOR ENFORCEMENT
|
May 26, 1993 |
|
MOTILAL PESTICIDES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1993 |
|
MS NEELAM MAHAJAN SINGH Vs. COMMISSIONER OF POLICE
|
September 10, 1993 |
|
MUKESH Vs. STATE (DELHI ADMN )
|
May 13, 1993 |
|
MUKESH Vs. STATE DELHI ADMINISTRATION
|
March 13, 1993 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHUPINDER KUMAR
|
August 26, 1993 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NAND RANI
|
September 19, 1993 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MODEL TOWN OWNERS AND RESIDENTS SOCIETY REGD
|
September 8, 1993 |
|
MUNICIPAL CORPORATION OF DELHI Vs. H D SHOURIE
|
December 17, 1993 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SAVITRI RANA
|
September 22, 1993 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GANESH RAZAK
|
November 26, 1993 |
|
MUNNA LAL Vs. BIMLA WATI MAHARANI
|
September 3, 1993 |
|
N K RASTOGI Vs. KARORI LAL
|
February 17, 1993 |
|
N K RUSTOGI Vs. K S GUPTA
|
January 18, 1993 |
|
N PAUL Vs. RAM KALI
|
March 18, 1993 |
|
N S KAPUR Vs. UNIVERSITY OF DELHI
|
October 7, 1993 |
|
NAHIDCO HOUSING PRIVATE LIMITED Vs. STATE
|
January 19, 1993 |
|
NAMDI FRANCIS NWAZOR Vs. NARCOTICS CONTROL BUREAU
|
December 15, 1993 |
|
NAMESH KUMAR Vs. UNION OF INDIA
|
September 8, 1993 |
|
NANAK CHAND Vs. SOBHA SINGH
|
August 4, 1993 |
|
NANIK R PAHILAJANI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 27, 1993 |
|
NARAIN SHARMA Vs. STATE
|
January 5, 1993 |
|
NARAIN SHARMA Vs. STATE
|
November 5, 1993 |
|
NARENDER KUMAR Vs. VISHNU KR. NAYYAR
|
February 17, 1993 |
|
NARENDER KUMAR KHANNA Vs. JAGDISH PRAKASH KATHURIA
|
March 12, 1993 |
|
NARENDER PAL SINGH Vs. UNION OF INDIA
|
September 14, 1993 |
|
NARESH KUMAR AND BITTU Vs. STATE
|
March 24, 1993 |
|
NARESH KUMAR BANSAL Vs. G S KALRA
|
January 12, 1993 |
|
NARESH KUMAR GUPTA Vs. NAV BHARAT TIMES COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
October 6, 1993 |
|
NARINDER KUMAR Vs. VISHNU KUMAR NAYYAR
|
February 11, 1993 |
|
NARNDI FRANCIS NWAZOR Vs. NARCOTIC CONTROL BUREAU
|
December 15, 1993 |
|
NATIONAL EX SERVICEMEN CO ORDINATION COMMITTEE Vs. UNION OF INDIA
|
February 23, 1993 |
|
NATIONAL IRON FOUNDRY Vs. STATE BANK OF INDIA
|
October 1, 1993 |
|
NAVNEET BANSAL Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
|
January 28, 1993 |
|
NAVNEET RAI Vs. NARINDER KAUR
|
August 24, 1993 |
|
NAVYUG INVESTMENTS LIMITED Vs. UNION OF INDIA
|
August 4, 1993 |
|
NAZRUL HAQ Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER
|
January 20, 1993 |
|
NEELAM MAHAJAN SINGH Vs. COMMISSIONER OF POLICE
|
September 17, 1993 |
|
NEELAM MALHOTRA Vs. RAJINDER MALHOTRA
|
July 6, 1993 |
|
NEERU GAMBHIR Vs. NEW INDIA INSURANCE CO.
|
February 2, 1993 |
|
NEETA AGGATWAL Vs. RAJ WADHWA ANDORS
|
October 13, 1993 |
|
NEEV INVESTMENT AND TRADING PRIVATE LIMITED Vs. SASIA EXPRESS COURIERS PRIVATE LIMITED
|
May 11, 1993 |
|
NEW BANK OF INDIA Vs. FARIDABAD MANUFACTURING ENGG PRODUCT PRIVATE LIMITED
|
December 1, 1993 |
|
NEW DELHI MUNICIPAL CORPORATION Vs. HOUSE OF HANDICRAFT
|
May 25, 1993 |
|
NEW HORIZONS LIMITED Vs. UNION OF INDIA
|
October 15, 1993 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DHANESH KUMAR
|
March 29, 1993 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MURTI DEVI
|
March 29, 1993 |
|
NICHIMEN CORPORATION Vs. UNION OF INDIA
|
February 9, 1993 |
|
NIRAJ KUMAR SINGH Vs. UNIVERSITY OF DELHI
|
February 3, 1993 |
|
NIRMALA DEVI Vs. JAGDISH KUMAR
|
February 10, 1993 |
|
NIRMALAN SELVARAJAH Vs. UNION OF INDIA
|
August 16, 1993 |
|
NORMA INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI
|
December 7, 1993 |
|
ODEBRECHT PERFURACOES LIMITED Vs. STATE
|
February 12, 1993 |
|
OLD VILLAGE INDUSTRIES LIMITED Vs. UNION OF INDIA
|
April 30, 1993 |
|
OM PRAKASH Vs. KARAN SINGH
|
May 24, 1993 |
|
OM PRAKASH GUPTA Vs. MUKESH
|
January 29, 1993 |
|
OM PRAKASH JAIN Vs. UNION OF INDIA
|
January 1, 1993 |
|
OM PRAKASH JAIN Vs. UNION OF INDIA
|
July 28, 1993 |
|
ONKAR CHAND PRASHAR Vs. STATE
|
November 17, 1993 |
|
ONKAR DUTT GUTTI Vs. GLOBE MOTORS LIMITED
|
January 1, 1993 |
|
ONKAR DUTT GUTTI Vs. GLOBE MOTORS LTD. AND OTHERS
|
November 1, 1993 |
|
ORIENT ABRASIVES LIMITED Vs. HARIGANGA ALLOYS AND STEEL LIMITED
|
January 1, 1993 |
|
ORIENTAL BANK OF COMMERCE Vs. SALEK CHAND BALAK RAM
|
March 4, 1993 |
|
P S BHARGAVA Vs. P C KOHLI
|
March 1, 1993 |
|
PAMELA MANMOHAN SINGH Vs. FAMILY PLANNING FOUNDATION
|
November 26, 1993 |
|
PANAKKAL MOHAMED BASHEER Vs. UNION OF INDIA
|
February 26, 1993 |
|
PANDIT MANOHAR LAL SHARMA Vs. UNION OF INDIA AND OTHERS
|
July 23, 1993 |
|
PANKAJ TRADERS Vs. D C P LICENSING
|
October 14, 1993 |
|
PAPPA Vs. STATE
|
September 6, 1993 |
|
PAPPA Vs. STATE
|
December 6, 1993 |
|
PARAMVIR SINGH ALIAS PAMMU Vs. UNION OF INDIA
|
August 20, 1993 |
|
PARENT FORUM FOR MEANINGFUL EDUCATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
September 10, 1993 |
|
PARMESHWARI DEVI Vs. OGDHYAN HARBHAJAN RASTOGI
|
February 23, 1993 |
|
PARVEEN GORE Vs. STATE
|
March 29, 1993 |
|
PARVESH RANI Vs. RAJ KISHAN
|
September 20, 1993 |
|
PATEL CONSTRUCTION CO Vs. OIL AND NATURAL GAS COMMISSION
|
July 28, 1993 |
|
PATODIA AND COMPANY Vs. BOMBAY WOOLLEN MILLS LIMITED
|
March 5, 1993 |
|
PAYAAL SABHLOK Vs. R K SABHLOK
|
March 9, 1993 |
|
PEAREY LAL AND SONS PRIVATE LIMITED Vs. MODI SPENNING AND WEAVING COMPANY LIMITED
|
July 30, 1993 |
|
PESTICIDES INDIA Vs. STATE CHEMICALS AND PHARMACEUTICAL CORPORATION OF INDIA LIMITED
|
December 16, 1993 |
|
PHOOL SINGH DECD Vs. UNION OF INDIA
|
May 19, 1993 |
|
PIARA SINGH Vs. AMRIK
|
March 23, 1993 |
|
PISHORI LAL MAGU Vs. DELHI DEVELOPMENT AUTHORITY
|
January 28, 1993 |
|
POONAM VERMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 29, 1993 |
|
PRABHAT KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
August 12, 1993 |
|
PRADEEP Vs. STATE
|
March 17, 1993 |
|
PRAKASH BHATIA Vs. SUBHASH CHANDER SURI
|
October 7, 1993 |
|
PRAKASH BHATIA Vs. SUBHASH CHANDER SURI
|
September 28, 1993 |
|
PRAKASH CHANDER Vs. STATE
|
December 16, 1993 |
|
PRAKASH INDUSTRIES LIMITED Vs. RAJAN ENTERPRISES
|
September 29, 1993 |
|
PRAMOD JAIN Vs. UNION OF INDIA
|
January 28, 1993 |
|
PRATAP SINGH Vs. SHISH PAL
|
December 6, 1993 |
|
PREM INDUSTRIES Vs. STATE BANK OF INDIA
|
October 27, 1993 |
|
PREM KUMAR Vs. VED PARKASH
|
February 1, 1993 |
|
PREM NATH WADHAWAN Vs. INDER RAJ WADHAWAN
|
March 4, 1993 |
|
PREM NATH WADHAWAN Vs. INDER RAI WADHAWAN
|
March 12, 1993 |
|
PREM PAL SINGH Vs. JUGAL KISHORE GUPTA
|
January 28, 1993 |
|
PREM SINGH Vs. ADMINISTRATION OF THE NATIONAL CAPITAL TERRITORY OF DELHI
|
February 16, 1993 |
|
PRITPAL SINGHAL Vs. STATE
|
March 9, 1993 |
|
PUNJ LLOYD PRIVATE LIMITED Vs. STATE
|
October 1, 1993 |
|
PUNJAB AND SIND BANK Vs. DELHI EX SERVICEMEN STONE CRUSHING COMPANY
|
September 28, 1993 |
|
PUNJAB AND SIND BANK Vs. MANJIT SINGH
|
November 12, 1993 |
|
PURBOSHREE MAHILA SAMITI Vs. UNION OF INDIA
|
September 3, 1993 |
|
PURE PHARMA PRIVATE LIMITED Vs. UNION OF INDIA
|
November 10, 1993 |
|
PURSHOTTAM LAL ANAND Vs. MARIANO DSOUZA
|
May 21, 1993 |
|
PUSHKAR DUTT JOSHI Vs. NATIONAL SEEDS CORPORATION LIMITED
|
January 21, 1993 |
|
R DAVID Vs. KANTA RANI
|
February 22, 1993 |
|
R K AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 14, 1993 |
|
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
|
October 12, 1993 |
|
R K JAIN Vs. POONAM JAIN
|
July 20, 1993 |
|
R K KALRA Vs. VIDESH SANCHAR NIGAM LID
|
April 22, 1993 |
|
R N KAPOOR Vs. UCO BANK
|
September 24, 1993 |
|
R P SHARMA Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY
|
September 23, 1993 |
|
R S AMARNATH MEHRA AND CO Vs. UNION OF INDIA
|
August 25, 1993 |
|
R S RANA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 9, 1993 |
|
RADHA KISHAN SACHDEVA Vs. FLT LT L D SHARMA
|
April 28, 1993 |
|
RADNIK Vs. JANATA BANK
|
October 11, 1993 |
|
RAHIS AHMED Vs. STATE
|
November 23, 1993 |
|
RAIPUR ALLOYS AND STEEL LIMITED Vs. UNION OF INDIA
|
March 9, 1993 |
|
RAJ KUMAR Vs. STATE DELHI ADMINISTRATION
|
April 21, 1993 |
|
RAJ KUMAR GUPTA Vs. UNION OF INDIA
|
May 26, 1993 |
|
RAJ KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 30, 1993 |
|
RAJ KUMAR GUPTA Vs. UNION OF INDIA
|
May 25, 1993 |
|
RAJ SINGH Vs. UNINERSITY GRANTS COMMISSION
|
October 15, 1993 |
|
RAJBIR Vs. STATE
|
December 9, 1993 |
|
RAJBIR SINGH ALIAS RAJU Vs. STATE
|
February 22, 1993 |
|
RAJENDER KISHORE AGGARWAL Vs. PAWAN KUMAR BANSAL
|
February 11, 1993 |
|
RAJENDRA KUMAR TANDON Vs. RAHABAR PRODUCTION PRIVATE LIMITED
|
January 1, 1993 |
|
RAJINDER KAKKAR Vs. DELHI DEVELOPMENT AUTHORITY
|
November 3, 1993 |
|
RAJINDER KUMAR AGGARWAL Vs. HIGH COURT OF DELHI
|
March 22, 1993 |
|
RAJINDER SINGH Vs. COMMISSIONER OF POLICE
|
March 4, 1993 |
|
RAJINDER SINGH BAGGA Vs. HARISH CHANDER CHOPRA
|
February 25, 1993 |
|
RAJINDER SINGH BHATIA Vs. RAMESH SURI ANAND
|
March 10, 1993 |
|
RAJIV AGARWAL Vs. UNION OF INDIA
|
November 2, 1993 |
|
RAJIVE GOYAL Vs. UNIVERSITY OF DELHI
|
September 10, 1993 |
|
RAKESH KUMAR Vs. STATE OF DELHI
|
May 5, 1993 |
|
RAKESH KUMAR Vs. STATE
|
May 28, 1993 |
|
RAKESH RUBBER INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI
|
August 20, 1993 |
|
RAM AVTAR Vs. STATE
|
October 8, 1993 |
|
RAM CHAND PRITHVI CHAND Vs. VIRENDER KUMAR MITTAL
|
March 1, 1993 |
|
RAM GANGA FERTILIZERS LTD Vs. UNION OF INDIA
|
July 30, 1993 |
|
RAM I LAL GOEL Vs. STATE
|
January 25, 1993 |
|
RAM JAWAI Vs. SHAKUNTALA DEVI
|
March 23, 1993 |
|
RAM JAWAI Vs. SHAKUNTALA DEVI
|
May 20, 1993 |
|
RAM KHILARI Vs. K S GUPTA
|
February 11, 1993 |
|
RAM KISHAN GUPTA Vs. NATHU RAM GUPTA
|
August 6, 1993 |
|
RAM LUBHAYA Vs. STATE
|
September 7, 1993 |
|
RAM OJHA Vs. UNION OF INDIA
|
January 19, 1993 |
|
RAM RAKHA AGGARWAL Vs. BANWARI LAL
|
February 25, 1993 |
|
RAM SHANKAR Vs. STATE
|
May 27, 1993 |
|
RAM SWAROOP AGGARWAL Vs. UNION OF INDIA
|
May 14, 1993 |
|
RAM SWAROOP KATHURIA Vs. NAGPAL OPTICAL CO
|
March 11, 1993 |
|
RAMANAND Vs. UNION OF INDIA
|
July 30, 1993 |
|
RAMASWAMY Vs. STATE
|
March 22, 1993 |
|
RAMESH BHANDARI Vs. CHARAN DASS PUN
|
February 24, 1993 |
|
RAMESH CHAND Vs. MANJU DEVI
|
October 8, 1993 |
|
RAMESH KUMAR Vs. STATE OF DELHI
|
May 17, 1993 |
|
RAMESH KUMAR BAJAJ Vs. MENGHA RAM
|
December 2, 1993 |
|
RAMESHWAR DAS Vs. UNION OF INDIA
|
April 12, 1993 |
|
RAMESHWAR DASS Vs. UNION OF INDIA
|
March 12, 1993 |
|
RAN SINGH Vs. UNION OF INDIA
|
September 19, 1993 |
|
RANDHIR SINGH Vs. STATE OF DELHI
|
July 27, 1993 |
|
RANJIT SINGH Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
July 30, 1993 |
|
RANJIT SINGH DECD Vs. B S SETHI DECD
|
January 21, 1993 |
|
RANUTROL LIMITED Vs. ALL INDIA ENGINEERING AND GENERAL MAZDOOR UNION
|
August 10, 1993 |
|
RASHTRIYA METAL INDUSTRIES Vs. UNION OF INDIA
|
May 28, 1993 |
|
RATAN SINGH DECD Vs. UNION OF INDIA
|
May 10, 1993 |
|
RAVI KAPOOR Vs. UNION OF INDIA
|
February 18, 1993 |
|
RAVI KUMAR Vs. UMESH CHAND JAIN
|
March 7, 1993 |
|
RAVI KUMAR NIGAM Vs. STATE
|
August 5, 1993 |
|
RAVI KUMAR SUKHIJA Vs. G V JANNAH
|
July 28, 1993 |
|
RAVI SINGHAL Vs. UNION OF INDIA
|
May 5, 1993 |
|
RAVILAKHINA Vs. HIMMAT RAM
|
September 1, 1993 |
|
RAVINDER PAL SINGH Vs. STATE
|
January 19, 1993 |
|
RAVINDER PAL SINGH CHAWLA Vs. STATE
|
November 2, 1993 |
|
RAVINDER SINGH Vs. JATINDER SINGH
|
March 19, 1993 |
|
RAVINDER SINGH Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
March 22, 1993 |
|
RAZAULLAH KHAN HASSANALLY Vs. UNION OF INDIA
|
August 18, 1993 |
|
REENA BOSE Vs. UNION OF INDIA
|
January 18, 1993 |
|
RENU VOHRA Vs. SHREYANS PAPER MILLS LIMITED
|
March 23, 1993 |
|
RENUSAGAR POWER COMPANY LIMITED Vs. UNION OF INDIA
|
July 9, 1993 |
|
RISHI PAL Vs. STATE
|
April 22, 1993 |
|
ROGER ENTERPRISES PRIVATE LIMITED Vs. UNION OF INDIA
|
January 25, 1993 |
|
ROMA SANYAL Vs. S K BAGARI
|
July 28, 1993 |
|
ROOP LAL Vs. EDMOND INTERNATIONAL
|
November 22, 1993 |
|
ROXY ENTERPRISES PRIVATE LIMITED Vs. ARUNA RAINA
|
July 9, 1993 |
|
ROXY ENTERPRISES PRIVATE LIMITED Vs. ARUN RAINA
|
July 8, 1993 |
|
RUPENDRA KASHYAP Vs. JIWAN PUBLISHING HOUSE PRIVATE LIMITED
|
December 16, 1993 |
|
RUPINDER HANDA Vs. UNION OF INDIA
|
May 24, 1993 |
|
S AMRIK SINGH Vs. STATE
|
February 8, 1993 |
|
S B I NEW DELHI STAFF COOP HOUSING Vs. MUNICIPAL CORPORATION OF DELHI
|
November 10, 1993 |
|
S C CHAWLA Vs. HARBANS LAL KHULLAR
|
May 25, 1993 |
|
S GURMUKH SINGH Vs. GOPI RAM
|
September 14, 1993 |
|
S K BAHARAL Vs. ADMINISTRATOR OF DELHI
|
February 8, 1993 |
|
S K ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
|
October 13, 1993 |
|
S K MEHRA Vs. STATE
|
February 9, 1993 |
|
S K MITRA Vs. D E S U
|
April 23, 1993 |
|
S K MOULIK Vs. UNION OF INDIA
|
November 18, 1993 |
|
S K SARAWAGI AND CO PRIVATE LIMITED Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
|
March 1, 1993 |
|
S KUMAR AND CO Vs. NEW DELHI MUNICIPAL CORPORATION
|
May 21, 1993 |
|
S M BOSE Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
May 13, 1993 |
|
S M RAI AND CO Vs. NEW INDIA ASSURANCE
|
November 17, 1993 |
|
S N AGGARWAL Vs. UNION OF INDIA
|
February 26, 1993 |
|
S N BHATIA Vs. SITA BIJAI SINGH
|
March 11, 1993 |
|
S P CHAUDHARY Vs. INDIAN TRADE PROMOTION OGRANISATION
|
October 15, 1993 |
|
S R BOSE Vs. S GURBAX SINGH
|
February 17, 1993 |
|
S R BOSE Vs. S GURBAX SINGH
|
January 28, 1993 |
|
S S KARANA Vs. ELECTION COMMISSION
|
April 27, 1993 |
|
S S PURI AVSM Vs. R CHANDER SHEKHAR
|
December 13, 1993 |
|
S S SIKKA SONS HOTELS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
March 4, 1993 |
|
S SONY AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
December 17, 1993 |
|
S WARYAM SINGH Vs. STATE
|
July 19, 1993 |
|
SAGAR APARTMENTS FLAT OWNERS SOCIETY REGD Vs. SEQUOIA CONSTRUCTION PRIVATE LIMITED
|
March 31, 1993 |
|
SAHARA DEPOSIT AND INVESTMENTS I LIMITED Vs. MAJIDAN
|
September 2, 1993 |
|
SAHIB SINGH Vs. INDERJIT SINGH
|
September 8, 1993 |
|
SANDEEP KALSON Vs. STATE
|
November 19, 1993 |
|
SANDEEP MAZUMDAR Vs. STATE DELHI ADMINISTRATION
|
June 25, 1993 |
|
SANJAY ALIAS PAHARI Vs. DELHI ADMINISTRATION
|
February 23, 1993 |
|
SANJEEV Vs. ADMINISTRATOR OF DELHI
|
September 1, 1993 |
|
SANJIV GAMBHIR Vs. DELHI DEVELOPMENT AUTHORITY
|
September 15, 1993 |
|
SANJIWAN SAHNI Vs. CITI BANK
|
May 20, 1993 |
|
SANSAR Vs. STATE
|
December 14, 1993 |
|
SARDAR AHMED Vs. STATE
|
April 19, 1993 |
|
SARDAR SINGH KOHLI Vs. AHUJA PROPERTIES FINANCIERS AND PROMOTERS PRIVATE LIMITED
|
April 23, 1993 |
|
SARDAR SINGH SAROHI Vs. STATE
|
May 27, 1993 |
|
SARITA DEVI Vs. SIPPY ELECTRONICS PRIVATE LIMITED
|
July 13, 1993 |
|
SARUP LAL SINGLA Vs. NATIONAL FERTILIZERS LIMITED
|
March 15, 1993 |
|
SAT PAL Vs. SURAJ BHAN MALHOTRA
|
September 2, 1993 |
|
SATISH CHANDRA Vs. REGISTRAR CO OPERATIVE
|
July 16, 1993 |
|
SATISH KUMAR Vs. STATE DELHI ADMINISTRATION
|
April 19, 1993 |
|
SATISH KUMAR Vs. UNION OF INDIA
|
January 7, 1993 |
|
SATISH VERMA Vs. UNION OF INDIA
|
January 7, 1993 |
|
SATYA WATI Vs. UNION OF INDIA
|
March 15, 1993 |
|
SCOOTER INDIA LIMITED Vs. SUBHASH CHANDER PAHWA
|
February 25, 1993 |
|
SEEMA SETH Vs. NAIN BALA SHARMA
|
July 5, 1993 |
|
SEHJIV KUMAR TANDON Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
May 27, 1993 |
|
SHAFI BAKSHI Vs. KRISHNA BANSAL
|
July 28, 1993 |
|
SHAFIQ Vs. STATE
|
March 29, 1993 |
|
SHAKOOR AHMED Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
April 15, 1993 |
|
SHAKUNTALA SHARMA Vs. MAYA DEVI
|
December 10, 1993 |
|
SHAMSHER HUSSAIN Vs. STATE DELHI ADMINISTRATION
|
October 25, 1993 |
|
SHANKAR Vs. STATE
|
April 22, 1993 |
|
SHANTI Vs. CHATTER SINGH
|
September 7, 1993 |
|
SHANTI BEHAL Vs. STATE
|
July 20, 1993 |
|
SHANTI DEVI Vs. UNION OF INDIA
|
July 21, 1993 |
|
SHARAD DUTT Vs. KIRAN
|
February 24, 1993 |
|
SHAW WALLACE AND COMPANY LIMITED Vs. TAJINDER SINGH JOLLY
|
January 29, 1993 |
|
SHEILA ROY Vs. UNION OF INDIA
|
March 31, 1993 |
|
SHERU Vs. DEPUTY COMMISSIONER OF POLICE LICENSING DELHI
|
February 23, 1993 |
|
SHIV KUMAR WASAI AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 29, 1993 |
|
SHIV RAJ SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 30, 1993 |
|
SHREELEASING AND INDUSTRIEAL FINANCE COMPANYS LIMITED Vs. CEMENT LIMITED
|
August 23, 1993 |
|
SIMON ANTHONY Vs. RAJ KUMAR
|
November 2, 1993 |
|
SIRI CHAND SAINI Vs. MODERN BAKERIES INDIA LIMITED
|
August 20, 1993 |
|
SITA RAM Vs. STATE
|
October 27, 1993 |
|
SOM DISTILLERY PRIVATE LIMITED Vs. LT GOVERNOR DELHI
|
March 12, 1993 |
|
SPARSH SAMAJ KALYAN SAMITI REGD Vs. UNION OF INDIA
|
December 1, 1993 |
|
STALION SHOX PRIVATE LIMITED COMPANY Vs. AUTO TENSIONS PRIVATE LIMITED
|
April 19, 1993 |
|
STANDARD CHARTERED BANK Vs. M S HANDA
|
March 11, 1993 |
|
STAR PAPER MILLS LIMITED Vs. UNION OF INDIA
|
July 5, 1993 |
|
STATE Vs. KHEM CHAND
|
July 7, 1993 |
|
STATE Vs. MAHINDER SINGH
|
September 17, 1993 |
|
STATE Vs. NAGENDRA PAL SINGH
|
November 3, 1993 |
|
STATE Vs. NITIN SHAH
|
November 9, 1993 |
|
STATE BANK OF INDIA Vs. CONSOL ELEVATORS PRIVATE LIMITED
|
November 8, 1993 |
|
STATE BANK OF INDIA Vs. R P KHURANA
|
September 8, 1993 |
|
STATE BANK OF INDIA Vs. P K SETHI
|
September 10, 1993 |
|
STATE BANK OF INDIA Vs. G G FOAM
|
September 1, 1993 |
|
STATE BANK OF INDIA Vs. DAMYANTI RANI CHADHA
|
August 23, 1993 |
|
STATE BANK OF MYSORE Vs. SURJEET KAUR
|
May 20, 1993 |
|
STATE DELHI ADMINISTRATION Vs. BALROOP SINGH
|
February 3, 1993 |
|
SUB INSPECTOR K P SHARMA Vs. UNION OF INDIA
|
January 19, 1993 |
|
SUBHASH ALIAS BABLI Vs. STATE
|
January 21, 1993 |
|
SUBHASH CHANDER OBEROI Vs. SHIV RAM
|
April 21, 1993 |
|
SUDERSHAN KUMAR Vs. HINDU UNDIVIDED FAMILY INDER SAIN JAIN
|
November 2, 1993 |
|
SUDERSHAN THUKRAL Vs. KHEM B MANKANI
|
May 4, 1993 |
|
SUDHA NANGIA Vs. IBRAHIM
|
August 6, 1993 |
|
SUDHIR BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
|
October 28, 1993 |
|
SUDHIR JAIN Vs. H P BAGCHI
|
July 23, 1993 |
|
SUDHIR KUMAR DHINGRA Vs. UNION OF INDIA
|
November 12, 1993 |
|
SUHAG TRADERS PRIVATE LIMITED Vs. APPAREL EXPORT PROMOTION COUNCIL
|
July 27, 1993 |
|
SUKHDEV SINGH ROY Vs. UNION OF INDIA
|
February 24, 1993 |
|
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
July 23, 1993 |
|
SUMAN DOVAL Vs. UNION OF INDIA
|
September 6, 1993 |
|
SUMAN DOVAL Vs. UNION OF INDIA
|
November 26, 1993 |
|
SUNIL KUMAR Vs. STATE DELHI ADMINISTRATION
|
December 15, 1993 |
|
SUNIL KUMAR KAMRA Vs. UNION OF INDIA
|
April 15, 1993 |
|
SUNIL PURI Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
|
March 10, 1993 |
|
SUNIL SHARMA Vs. STATE
|
May 20, 1993 |
|
SUNITA SOOD Vs. LT GOVERNOR
|
August 10, 1993 |
|
SUPER CASSETTE INDUSTRIES LIMITED Vs. BATHLA CASSETTES INDIA PRIVATE LIMITED
|
February 4, 1993 |
|
SURAJ PRAKASH MAHAJAN Vs. LACHMAN DASS
|
January 29, 1993 |
|
SURAJ SHARMA Vs. STATE
|
December 24, 1993 |
|
SURESH CHAND VERMA Vs. UNION OF INDIA
|
March 24, 1993 |
|
SURESH KUMAR BANSAL Vs. U P MINERAL PRODUCT LIMITED
|
August 20, 1993 |
|
SURINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 16, 1993 |
|
SURINDER KAUR AND OTHERS Vs. DHARAM BIR AND OTHERS
|
May 10, 1993 |
|
SURINDER KUMAR AND BROS Vs. UNION OF INDIA
|
September 3, 1993 |
|
SURINDER SINGH Vs. STATE DELHI ADMINISTRATION
|
May 24, 1993 |
|
SURMDER KAUR Vs. DHARAM VIR
|
May 16, 1993 |
|
SURMDER KUMAR Vs. UNION OF INDIA
|
October 1, 1993 |
|
SURUCHI SANSTHAN Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
|
March 18, 1993 |
|
SUSHIL KANTA CHAKRAVARTY Vs. STATE
|
January 1, 1993 |
|
SUSHIL KUMAR Vs. UNION OF INDIA
|
March 15, 1993 |
|
SUSHIL KUMAR Vs. UNION OF INDIA
|
October 29, 1993 |
|
SUSHOL KANT CJAKRAVARTY Vs. STATE
|
August 25, 1993 |
|
SWARAN KUMARI DECREE HOLDER Vs. SANTOSH SANDHU
|
August 6, 1993 |
|
SYNDICATE BANK Vs. HINDUSTAN FIBRE GLASS PRODUCTS
|
January 1, 1993 |
|
SYNDICATE BANK Vs. DOABA PAINT HOUSE
|
January 20, 1993 |
|
SYNDICATE BANK Vs. PARERHAT PAPER
|
December 13, 1993 |
|
T N SESHAN Vs. UNITED NEWS
|
December 10, 1993 |
|
TAPAN SAHA Vs. UNION OF INDIA
|
January 4, 1993 |
|
TARA CHAND SAINI Vs. SUNDAR SINGH
|
April 22, 1993 |
|
TEK CHAND JAIN Vs. DELHI STATE
|
December 8, 1993 |
|
TEXMACO LIMITED Vs. UNION OF INDIA
|
May 27, 1993 |
|
THAKRAL AND SONS Vs. INDIAN PETRO CHEMICALS CORPORATION LIMITED
|
March 2, 1993 |
|
THAKUR BIR RANDHIR SINGH Vs. THAKUR KARTAR SINGH
|
April 27, 1993 |
|
THAKUR DASS Vs. PARBATI DEVI
|
October 8, 1993 |
|
THIRANI CHEMICALS LIMITED Vs. REGISTRAR OF COMPANIES
|
April 16, 1993 |
|
THOMSON CSF Vs. NATIONAL AIRPORT AUTHORITY OF INDIA
|
March 19, 1993 |
|
THUKRAL MECHANICAL WORKS Vs. NITIN MACHINE TOOLS P LTD
|
May 27, 1993 |
|
TILAK RAJ GULATI Vs. VEENA RANI
|
January 20, 1993 |
|
TOBU ENTERPRIES LIMITED Vs. LT GOVERNOR DELHI
|
November 5, 1993 |
|
TRILOCHAN SINGH Vs. USHA DHIR
|
May 17, 1993 |
|
TUBE FABRICO I LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1993 |
|
U K MEHRA Vs. UNION OF INDIA
|
April 30, 1993 |
|
UJAGAR SINGH GILL Vs. UNION OF INDIA
|
May 14, 1993 |
|
UMED SINGH Vs. STATE
|
February 18, 1993 |
|
UMESH BHATIA Vs. UNION OF INDIA
|
October 7, 1993 |
|
UMIKA AGENCIES Vs. SURESH TANWAR
|
July 26, 1993 |
|
UNION OF INDIA Vs. JAI NARAIN
|
July 26, 1993 |
|
UNION OF INDIA Vs. RAMESH MAKIN
|
July 29, 1993 |
|
UNION OF INDIA Vs. JITENDER SINGH
|
May 28, 1993 |
|
UNION OF INDIA Vs. FREE INDIA DRY ACCUMULATORS LTD
|
February 8, 1993 |
|
UNION OF INDIA Vs. RAM CHANDER
|
March 15, 1993 |
|
UNITED COMMERCIAL BANK LIMITED Vs. BHIM SAIN MAKHIJA
|
September 16, 1993 |
|
UNITED ENGINEERING EASTERN CORPORATION Vs. DELHI STATE INDL DEVELOPMENT CORPN LIMITED
|
November 3, 1993 |
|
UNITED INDIA PERIONICALS PRIVATE LIMITED Vs. BANK OF BARODA
|
May 10, 1993 |
|
UNIVEREAL CYLINDER LIMITED Vs. GURDMRAN SINGH RISHI PAL
|
November 26, 1993 |
|
UTTAM SINGH DUGGAL AND COPRIVATE LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
March 9, 1993 |
|
UTTAM WIRES AND MACHINES PRIVATE LIMITED Vs. STATE OF RAJASTHAN
|
October 6, 1993 |
|
UTTAMI BAI Vs. SUKH CHAIN
|
February 3, 1993 |
|
V CHANDRASEKARAN Vs. VASANTHA
|
August 26, 1993 |
|
V GUPTA Vs. L M P PRECISION ENGINEERING COMPANY PRIVATE LIMITED
|
October 5, 1993 |
|
V K DEWAN AND CO Vs. N B C C
|
January 25, 1993 |
|
V K DEWAN AND CO Vs. MUNICIPAL CORPORATION OF DELHI
|
March 22, 1993 |
|
V K JAIN Vs. RICHA LABORATORIES PRIVATE LIMITED
|
April 20, 1993 |
|
V K SHUKLA Vs. UNION OF INDIA
|
September 3, 1993 |
|
V P TALWAR Vs. MUNSHI RAM
|
March 12, 1993 |
|
VARINDER SINGH BATRA Vs. UNION OF INDIA
|
August 13, 1993 |
|
VED PRAKASH ALIAS PAPPU Vs. STATE
|
March 5, 1993 |
|
VED PRAKASH KHULLAR Vs. GENELEC LIMITED
|
January 20, 1993 |
|
VEENA GUPAT Vs. UNIVERSITY OF DELHI
|
September 16, 1993 |
|
VEENA KOHLI Vs. FAMILY PLANNING ASSOCIATION OF INDIA
|
October 8, 1993 |
|
VIDYA WATI Vs. STATE
|
May 18, 1993 |
|
VIDYA WATI DECD Vs. HANS RAJ DECD
|
February 8, 1993 |
|
VIJAY FOAM AND COMPANY Vs. V K BAJAJ AND COMPANY
|
April 30, 1993 |
|
VIJAY KUMAR BHATI Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1993 |
|
VIJAY KUMAR GANJU Vs. NARKOTICS CONTROL BOREAU
|
August 4, 1993 |
|
VIJAY KUMAR NARANG Vs. USHA RANI
|
March 12, 1993 |
|
VIJAY KUMARI MCGEE Vs. S M RAO
|
August 19, 1993 |
|
VIKRAM ROLLER FLOUR MILLS LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
September 3, 1993 |
|
VINOD INDUSTRIES PRIVATE LIMITED Vs. SURAJ KUMARI
|
August 5, 1993 |
|
VINOD INDUSTRIES PRIVATE LIMITED Vs. SURAJ KUMARI
|
May 19, 1993 |
|
VIPIN BABBAR Vs. SAROJ SATIJA
|
November 11, 1993 |
|
VIRENDER SINGH Vs. STATE
|
February 8, 1993 |
|
VISHNU KUMAR SHUKLA Vs. UNION OF INDIA
|
August 13, 1993 |
|
VISHNU PANDIT Vs. STATE
|
May 21, 1993 |
|
VITROCIN FOREXIM BUCHAREST ROMANIA Vs. BYFORD LIMITED
|
August 20, 1993 |
|
VIVEKANAND PRATISHTHAN PARISHAD Vs. REHMAT ALI
|
April 21, 1993 |
|
VMOD KUMAR Vs. STATE
|
March 31, 1993 |
|
WEARWELL CYCLE COMPANY INDIA LIMITED Vs. A K MISRA AND BRAHM ARENJA
|
May 28, 1993 |
|
WORLD TRADE CENTRE WELFARE SOCIETY Vs. BHARAT HOTELS LIMITED
|
November 4, 1993 |
|
YASHVIR SINGH Vs. ADMINISTRATOR
|
April 16, 1993 |
|
YOUSUF Vs. UNION OF INDIA
|
February 9, 1993 |
|
ZAHOOR HASSAN Vs. MST. NOOR JAHAN
|
July 14, 1993 |
LOGIN