|
A K BOSE Vs. SHAW WALLACE AND CO
|
May 21, 1992 |
|
A K SHARMA Vs. INDIA AIRLINES CORP
|
March 13, 1992 |
|
A SUNDARA RAJAN Vs. REGISTRAR COOP SOCIETIES
|
March 5, 1992 |
|
A V N TUBES LIMITED Vs. BHARATIA CUTLER HAMMER LIMITED
|
February 7, 1992 |
|
A Y PRABHAKAR Vs. S M N CONSUMER PROTECTION COUNCIL
|
May 20, 1992 |
|
A.K. CHOPRA Vs. APPAREL EXPORT PROMOTION COUNCIL
|
January 30, 1992 |
|
A.P. SETHI Vs. MUNICIPAL CORPORATION OF DELHI
|
August 7, 1992 |
|
ABDUL JABBAR Vs. STATE
|
January 27, 1992 |
|
ABDUL SATTAR Vs. STATE OF DELHI
|
April 6, 1992 |
|
ABHIMANYU KUMAR SETHI Vs. DELHI DEVELOPMENT AUTHORITY
|
February 18, 1992 |
|
ABID Vs. STATE
|
September 9, 1992 |
|
AD CIRCLE PRIVATE LIMITED Vs. SHANKAR
|
July 16, 1992 |
|
ADARSH MURGAI Vs. DELHI ADMINISTRATION
|
March 27, 1992 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUDERSHAN TALKIES
|
April 22, 1992 |
|
ADWAVE Vs. UNION OF INDIA
|
December 8, 1992 |
|
AIR INDIA Vs. SUGANDA RAVI MASHELKAR
|
November 2, 1992 |
|
AISHA ABDULLA HUSSAIN Vs. UNION OF INDIA
|
March 3, 1992 |
|
AJAY KUMAR GOEL Vs. UNION OF INDIA
|
August 2, 1992 |
|
AJAY KUMAR GOEL Vs. UNION OF INDIA
|
August 12, 1992 |
|
AJAY KUMAR JAIN Vs. UNION OF INDIA
|
April 27, 1992 |
|
AJAY KUMAR SINHA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
July 20, 1992 |
|
AJIT SINGH Vs. DELHI ADMINISTRATION
|
July 17, 1992 |
|
AJVINDER SINGH BAGGA Vs. UNION OF INDIA
|
January 14, 1992 |
|
AKHIL CHANDER BHATNAGAR Vs. LAJWANTI BHATNAGAR
|
March 11, 1992 |
|
ALL INDIA TEXTILES COMMITTEE EMPLOYEES ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 31, 1992 |
|
ALPINE INDUSTRIES Vs. UNION OF INDIA
|
June 19, 1992 |
|
AMAN DEEP SINGH CHOPRA Vs. DELHI UNIVERSITY
|
September 9, 1992 |
|
AMAN KUMAR MAHAJAN Vs. STATE DELHIADMINISTRATION
|
July 30, 1992 |
|
AMAR NATH MALHETRA Vs. M C S LIMITED
|
May 29, 1992 |
|
AMARJEET SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
February 11, 1992 |
|
AMARJIT SINGH Vs. INDERPREET SINGH MONGA
|
May 4, 1992 |
|
AMRIK SINGH Vs. UNION OF INDIA
|
October 16, 1992 |
|
ANAND PRAKASH Vs. GAIN CHAND SWARA
|
August 28, 1992 |
|
ANANT RAJ AGENCIES PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
March 5, 1992 |
|
ANIL KUMAR Vs. MOTI RAM
|
November 20, 1992 |
|
ANIL KUMAR GARG Vs. DELHI TRANSPORT CORPORATION
|
February 26, 1992 |
|
ANITA SARWAL Vs. DEEPAK SARWAL
|
February 5, 1992 |
|
ANOOP SINGH Vs. STATE
|
April 10, 1992 |
|
APEX INVESTMENT PRIVATE LIMITED Vs. PROMAIN LIMITED
|
February 3, 1992 |
|
ARJUN DASS SATIJA Vs. OM PARKASH
|
March 10, 1992 |
|
ARJUN LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 6, 1992 |
|
ARTI SUKHDEV KASHYAP Vs. DAYA KISHORE ARORA
|
July 27, 1992 |
|
ARUN KUMAR SHARMA Vs. RAM PHOOL SINGH
|
March 30, 1992 |
|
ARVIND BHUSHAN CHUGH Vs. PROMILLA
|
August 10, 1992 |
|
ASEA BROWN BOVERI LIMITED Vs. GOINDWAL STEEL LIMITED
|
January 20, 1992 |
|
ASHOK BHATIA Vs. REGISTRAR OF COMPANIES DELHI AND HARYANA
|
July 6, 1992 |
|
ASHOK K GHOSH Vs. ROTARY INTERNATIONAL
|
October 20, 1992 |
|
ASHOK KUMAR Vs. STATE
|
August 6, 1992 |
|
ASHOK KUMAR SAKHUJA Vs. SWEETY
|
July 21, 1992 |
|
ASLAM HABIB Vs. UNION OF INDIA
|
January 29, 1992 |
|
ATMA DEVI Vs. HARBHAJAN SINGH
|
October 16, 1992 |
|
ATMA STEEL LIMITED Vs. HARBIR SINGH
|
January 27, 1992 |
|
AVIJIT BARAT Vs. B K DEY
|
November 3, 1992 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
November 24, 1992 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
March 23, 1992 |
|
AZIZ AHMED Vs. SURINDER GUPTA
|
January 24, 1992 |
|
B L KAPUR Vs. MADAN LAL KHURANA
|
January 20, 1992 |
|
B M L GARG Vs. LLOYD INSULATIONS INDIA LIMITED
|
September 24, 1992 |
|
B N KHANNA Vs. GEETA SAGAR
|
November 6, 1992 |
|
B S VERMA Vs. DELHI ADMINISTRATION
|
March 26, 1992 |
|
BABU RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
February 24, 1992 |
|
BABU VARGHESE Vs. UNION OF INDIA
|
May 29, 1992 |
|
BADAMI DEVI Vs. SHER SINGH
|
March 27, 1992 |
|
BADAR PUR POWER ENGINEERS ASSOCIATION Vs. DEPUTY CHIEF LABOUR COMMISSIONER AND APPELLATE AUTHORITY
|
September 7, 1992 |
|
BAHADUR SINGH Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
October 19, 1992 |
|
BAIJ NATH Vs. ANSAL AND SAIGAL PROPERTIES PRIVATE LIMITED
|
April 20, 1992 |
|
BAL KRISHAN Vs. KENDRIYA VIDYALAYA SANGATHAN
|
March 10, 1992 |
|
BAL RAM Vs. UNION OF INDIA
|
February 20, 1992 |
|
BALJIT SINGH Vs. UNION OF INDIA
|
April 9, 1992 |
|
BALLARPUR INDUSTRIES LIMITED Vs. UNION OF INDIA
|
April 8, 1992 |
|
BANK OF MAHARASHTRA Vs. SWASTIC SALES CORPORATION
|
February 11, 1992 |
|
BANSAL CONSTRUCTION CO Vs. I O C LIMITED
|
May 26, 1992 |
|
BANSIDHAR L AND SONS Vs. COMMISSIONER OF INCOME TAX
|
November 2, 1992 |
|
BAWA JAGJIT SINGH Vs. ACHHAR SINGH
|
May 22, 1992 |
|
BEHARI Vs. UNION OF INDIA
|
May 20, 1992 |
|
BENNEHARD J FRAMOUS Vs. STATE
|
April 30, 1992 |
|
BHAGWAN DASS Vs. KULDIP SINGH
|
January 10, 1992 |
|
BHAGWAN DASS Vs. MEW DELHI MUNICIPAL COMMITTEE
|
October 21, 1992 |
|
BHARAT ALIAS BHARAT SINGH Vs. UNION OF INDIA
|
September 21, 1992 |
|
BHAVNESH KUAMAR ALIAS PAPPU Vs. UNION OF INDIA
|
July 31, 1992 |
|
BHIM RAJ SHARMA Vs. STATE
|
July 21, 1992 |
|
BHIM SINGH Vs. STATE
|
July 6, 1992 |
|
BHURPA TSEWANG LAMA Vs. UNION OF INDIA
|
January 17, 1992 |
|
BIMLA KHANNA Vs. M S PAWAR
|
August 12, 1992 |
|
BISHAN DAYAL VAISH Vs. UNION OF INDIA
|
November 5, 1992 |
|
BLUE STAR LIMITED Vs. K S KHURANA
|
November 30, 1992 |
|
BNT ASSOCIATES LIMITED Vs. G C JERATH
|
February 27, 1992 |
|
BRIJ BANS BAHADUR Vs. NEW DELHI MUNICIPAL CORPORATION
|
January 28, 1992 |
|
BRIJ FERTILIZERS PRIVATE LIMITED Vs. UNION OF INDIA
|
July 16, 1992 |
|
BRIJ MOHAN Vs. SRIPAL JAIN
|
October 28, 1992 |
|
BRINDA KAFAT Vs. STATE
|
March 12, 1992 |
|
BUDH RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
April 30, 1992 |
|
C D MINING AND EXPORT CO PRIVATE LIMITED Vs. UNION OF INDIA
|
May 22, 1992 |
|
C LYALL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 26, 1992 |
|
CANARA BANK Vs. PREM BHUSAN DEWAN
|
April 30, 1992 |
|
CAPT K MADHAVA RAO Vs. UNION OF INDIA
|
February 5, 1992 |
|
CAPT RETD R C VERMA Vs. BRIG RETD R S THAPAR
|
January 8, 1992 |
|
CENTRAL BANK OF INDIA Vs. KAMANI POLYMERS PRIVATE LIMITED
|
November 11, 1992 |
|
CHAMAN ALI Vs. STATE
|
August 28, 1992 |
|
CHAMAN LAL Vs. SHYAM LAL MEHRA
|
July 6, 1992 |
|
CHAND RAM Vs. STATE
|
November 23, 1992 |
|
CHANDAN Vs. UNION OF INDIA
|
July 20, 1992 |
|
CHANDER PRAKASH Vs. UNION OF INDIA
|
September 23, 1992 |
|
CHARAN SINGH SHARMA Vs. STATE
|
July 21, 1992 |
|
CHEIMSFORD CLUB LTD Vs. COMMISSIONER OF SALES TAX DELHI
|
February 13, 1992 |
|
CHHOTE Vs. UNION OF INDIA
|
May 28, 1992 |
|
CHIDDA RAM Vs. STATE
|
July 14, 1992 |
|
CHIYODA CORPORATION Vs. NATIONAL FERTILISER LIMITED
|
February 14, 1992 |
|
CITIBANK N A Vs. GANESH NARAIN SABOO
|
September 1, 1992 |
|
COLLECTOR D D SHARMA Vs. UNION OF INDIA
|
July 9, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. UTTAR BHARAT WOOL MFG CO PRIVATE LIMITED
|
July 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD
|
August 3, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. UNIVMINE P LIMITED
|
July 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND R N CONSTRUCTION P LIMITED
|
July 24, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD
|
May 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES
|
May 25, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM REFRIGERATION INDUSTRIES LIMITED
|
May 18, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. TAYLOR INSTRUMENT CO INDIA LTD
|
May 14, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. REFUGEE CO OPERATIVE HOUSING SOCIETY LIMITED
|
August 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAM MOHAN RAI
|
August 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. GENERAL INDUSTRIES CORPORATION
|
September 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. VIKRAM SHRIDHAR SHRIRAM
|
September 17, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWATI JEWELS LIMITED
|
September 24, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ESCORTS LIMITED
|
September 24, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD
|
October 12, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD
|
October 13, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB AND SIND BANK LTD
|
October 16, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LTD
|
October 14, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SETH O P
|
October 14, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. JAGDISH CHAND
|
October 15, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI SUGAR MILLS COMPANY LIMITED
|
October 15, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAM CHANDER RAM KISHANDAS
|
February 24, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD
|
February 25, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. G K KAPUR
|
February 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MADAN LAL MEHRA
|
February 24, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KOREA INDO TRADERS P LTD
|
February 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMAN INDIA P LTD
|
February 13, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. VISHAL BUILDIERS P LIMITED
|
April 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. GRANDLAY ELECTRICALS INDIA
|
April 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
|
March 9, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SANT LAL KANHAYA LAL AND CO
|
March 24, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. LA MEIDCA
|
February 28, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL ANCILLARIES PRIVATE LIMITED
|
November 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS CO LTD
|
November 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CHELMSFORD CLUB LIMITED
|
November 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL DISTILLERY AND BREWERIES LIMITED
|
November 3, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. NEW BANK OF INDIA LIMITED
|
November 3, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MEGHDOOT SALES
|
November 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MOTI SAGAR KAPOOR
|
November 2, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PRASHAD AND SONS
|
November 2, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SHANKAR TRADING COMPANY PRIVATE LIMITED
|
November 3, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. M K MODI
|
October 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. K N MODI
|
October 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS
|
October 30, 1992 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. DALMIA DADRI CEMENT LIMITED
|
February 3, 1992 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LTD
|
February 24, 1992 |
|
COMMISSIONER OF INCOME-TAX Vs. INDUSTRIAL ENGINEERING PROJECTS PVT. LTD
|
March 20, 1992 |
|
COMMISSIONER OF SALES TAX Vs. PRINTERS HOUSE PRIVATE LIMITED
|
February 5, 1992 |
|
COMMISSIONER OF SALES TAX Vs. REMINGTON RAND OF INDIA LIMITED
|
February 13, 1992 |
|
COMMISSIONER OF SALES TAX Vs. PHILIPS INDIA LTD
|
February 12, 1992 |
|
COMMISSIONER OF SALES TAX Vs. UMRAO MIRZA
|
February 12, 1992 |
|
COMMISSIONER OF SALES TAX Vs. UNITED HOTELS LTD
|
February 11, 1992 |
|
COMMISSIONER OF SALES TAX DELHI Vs. MOTORADES
|
February 11, 1992 |
|
COMMISSIONER OF SALES TAX DELHI Vs. MOTOR AND GENERAL FINANCE LTD
|
February 19, 1992 |
|
COMMISSIONER OF SALES TAX NEW DELHI Vs. HARI RAM OIL CO
|
February 12, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHARANI GAYATRI DEVI
|
May 20, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHARAJ JAI SINGH OF JAIPUR
|
November 11, 1992 |
|
COMMUNITY SERVICE DEPARTMENT PART TIME WORKERS UNION Vs. MUNICIPAL CORPORATION OF DELHI
|
April 2, 1992 |
|
CONSUMER PROTECTION COUNCIL AHMEDABAD Vs. NATIONAL DAIRY DEVELOPMENT BOARD
|
February 25, 1992 |
|
COOLWAYS INDIA Vs. PRINCO AIR CONDITIONING AND REFRIGERATION
|
November 30, 1992 |
|
CST Vs. MODI INDUSTRIES LTD
|
March 23, 1992 |
|
D.S. CHADHA Vs. GIAN SINGH
|
March 24, 1992 |
|
DABUR INDIA LIMITED Vs. DELHI ADMINISTRATION
|
March 26, 1992 |
|
DARSHAN SINGH Vs. STATE
|
October 30, 1992 |
|
DAULAT RAM Vs. RAJINDER MOTWANI
|
September 17, 1992 |
|
DEBI RAM Vs. DEVI CHAND
|
March 24, 1992 |
|
DEEPAK MAHAJAN Vs. UNION OF INDIA
|
April 27, 1992 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1992 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
October 28, 1992 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MAHARAJA HOTEL KAMLESH KUMARI
|
May 20, 1992 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DEVI DASS MALHAN
|
May 20, 1992 |
|
DELHI FINANCIAL CORPORATION Vs. O P GUPTA
|
January 10, 1992 |
|
DELHI JUDICAL SERVICES ASSOCIATION REGD Vs. DELHI ADMINISTRATION
|
November 18, 1992 |
|
DELHI PRESS PATRA PRAKASHAN LIMITED Vs. DIAMOND POCKET BOOKS PRIVATE LIMITED
|
January 28, 1992 |
|
DELHI STATE CIVIL SUPPLIES CORPORATION EMPLOYEES UNION Vs. UNION OF INDIA
|
February 13, 1992 |
|
DELHI STATE COOPERATIVE BANK LIMITED Vs. JAGDISH SINGH
|
February 19, 1992 |
|
DELHI TRANSPORT CORPORATION Vs. T RADHA
|
March 10, 1992 |
|
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
|
February 11, 1992 |
|
DEMOCRATIC BUILDERS Vs. UNION OF INDIA
|
April 2, 1992 |
|
DESH RAM PAL Vs. STATE
|
September 1, 1992 |
|
DESHMESH CO OPERATIVE TRANSPORT Vs. UNION OF INDIA
|
May 14, 1992 |
|
DESU ENGINEERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
|
May 29, 1992 |
|
DEVANG TEXTILES PRIVATE LIMITED Vs. UNION OF INDIA
|
April 7, 1992 |
|
DEVENDER SINGH Vs. UNION OF INDIA
|
September 25, 1992 |
|
DEVENDRA KUMAR JAIN Vs. POLAR FORGINGS AND TOOLS LIMITED
|
November 3, 1992 |
|
DEVKI NANDAN ALIAS RAJU Vs. UNION OF INDIA
|
April 22, 1992 |
|
DEWAN KRAFT SYSTEMS PVT. LTD. Vs. CENTRAL BANK OF INDIA AND OTHERS
|
January 22, 1992 |
|
DEWAN RAM SAROOP DECEASED LRS Vs. UNION OF INDIA
|
October 23, 1992 |
|
DHARAM SINGH Vs. PARVEEN SEHGAL
|
April 7, 1992 |
|
DHARAMATMA PRASAD MISHRA Vs. SUB DIVISIONAL OFFICER ELECTRICITY
|
March 20, 1992 |
|
DHIRAJ SINGH MADAN Vs. UNION OF INDIA
|
May 25, 1992 |
|
DILSUKH RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
January 9, 1992 |
|
DINESH BHARDWAJ Vs. UOI
|
November 5, 1992 |
|
DINESH KUMAR Vs. STATE
|
December 15, 1992 |
|
DINESH KUMAR Vs. UNION OF INDIA
|
August 31, 1992 |
|
DINESH PAL Vs. UNIVERSITY OF DELHI
|
December 15, 1992 |
|
DISTRICT MANAGER TELEPHONES Vs. MUNILAL BRIJ MOHAN
|
September 23, 1992 |
|
DLF UNITED LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
October 14, 1992 |
|
DUNCAN SERVICES LIMITED Vs. INCOME TAX OFFICER
|
January 13, 1992 |
|
DUNLOP INDIA LIMITED Vs. KISHORE AND CO
|
November 9, 1992 |
|
DURANT REFRIGERATION CO PRIVATE LIMITED Vs. NORTHERN RADIO AND REFRIGERATION CO PRIVATE LIMITED
|
September 30, 1992 |
|
DURGA DASS Vs. REGISTRAR OF COMPANIES
|
April 23, 1992 |
|
DURGA DEVI Vs. S KUMAR
|
January 7, 1992 |
|
DUTTA D C Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1992 |
|
E I D PARRY INDIA LIMITED Vs. BABY BENJAMIN THUSHARA
|
March 23, 1992 |
|
E L CHAUDHARY Vs. ANTAR SINGH
|
February 12, 1992 |
|
EASTERN DAIRIES AGENCIES Vs. COMMISSIONER OF SALES TAX
|
February 6, 1992 |
|
EDWARD PAUL Vs. UNION OF INDIA
|
March 3, 1992 |
|
EICHER MOTORS LIMITED Vs. UNION OF INDIA
|
April 7, 1992 |
|
EKTA CARMENTS Vs. SWATANTRA KAUR
|
January 21, 1992 |
|
EOREMOST INDUSTRIES INDIA LIMITED Vs. RAM SWARUP KHATTAR
|
February 14, 1992 |
|
ESKAY IMPEX PRIVATE LIMITED Vs. J R IMPORTERS
|
July 6, 1992 |
|
FALCON GULF CREAMICS LIMITED Vs. NUCON INDIA PRIVATE LIMITED
|
May 14, 1992 |
|
FEDDERS LLOYED CORPORATION PRIVATE LIMITED Vs. UNION OF INDIA
|
May 28, 1992 |
|
FOOD CORPORATION OF INDIA Vs. T R BEHL
|
January 24, 1992 |
|
FRICK INDIA LIMITED Vs. UNION OF INDIA
|
June 19, 1992 |
|
G D RATHI STEELS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
July 30, 1992 |
|
GAJINDER SINGH Vs. UNION OF INDIA
|
July 20, 1992 |
|
GANESH FELTS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
November 11, 1992 |
|
GANGA DEVI Vs. COMMISSIONER OF POLICE
|
April 22, 1992 |
|
GANGA DEVI Vs. COMMISSIONER OF POLICE
|
September 22, 1992 |
|
GANGA RAM HOSPITAL Vs. D P BHANDARI
|
April 23, 1992 |
|
GARGI KHANNA Vs. ARUN CARPETS
|
October 15, 1992 |
|
GAS AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER TIS HAZARI
|
January 30, 1992 |
|
GEDORE TOOLS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 25, 1992 |
|
GEETA RANI GUPTA Vs. DELHI TRANSPORT CORPORATION
|
May 15, 1992 |
|
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
|
February 14, 1992 |
|
GIRDHARI LAL Vs. RADHAY DEVI
|
July 17, 1992 |
|
GOODWILL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1992 |
|
GOPAL CHAND KHANDELWAL Vs. UNION OF INDIA
|
September 1, 1992 |
|
GOPAL ENGG AND CHEMICAL WORKS Vs. POMX LABORATORY
|
March 4, 1992 |
|
GOPAL KRISHAN Vs. MEX SWITCHGAR PRIVATE LIMITED
|
July 29, 1992 |
|
GOVERNMENT OF INDIA Vs. JINDAL INDIA LIMITED
|
September 9, 1992 |
|
GOVIND RAM HADA Vs. BALLARPUR INDUSTRIES LIMITED
|
January 7, 1992 |
|
GULAB IMPEX ENTERPRISES LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
February 3, 1992 |
|
GULSHAN SINGH Vs. SUKHJEET SINGH
|
January 14, 1992 |
|
GURBAX BHIRYANI Vs. NARCOTIC CONTROL BUREAU
|
August 20, 1992 |
|
GURMEET KAUR Vs. UNION OF INDIA
|
December 15, 1992 |
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GURU RAVI DAS JAINTI SAMORTH SAMITI Vs. UNION OF INDIA
|
March 4, 1992 |
|
GYAN PRAKASH Vs. UNION OF INDIA
|
April 2, 1992 |
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GYANENDRA KUMAR MOHANTY Vs. KINETIC HONDA MOTOR COMPANY
|
May 8, 1992 |
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H C L LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1992 |
|
H C L LIMITED Vs. KRISHNA NANU NAIK AND SONS
|
December 7, 1992 |
|
H L SETH Vs. WEARWELL CYCLE COMPANY INDIA LIMITED
|
January 13, 1992 |
|
H S BHANKATI Vs. POOMIMA DEVI
|
March 6, 1992 |
|
HAMZA NOZOGLU Vs. UNION OF INDIA
|
February 17, 1992 |
|
HARBANS KAUR Vs. LAND ACQUISITION COLLECTOR
|
August 1, 1992 |
|
HARBANS SINGH AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
September 17, 1992 |
|
HARDYAL SINGH MEHTA Vs. M A KHAN
|
February 5, 1992 |
|
HARISH KUMAR Vs. STATE OF DELHI
|
November 4, 1992 |
|
HARISH KUMAR CHAUDHARY Vs. VIMAL WADHAWAN
|
April 21, 1992 |
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HARNAM KAUR Vs. AJIT SINGH
|
January 7, 1992 |
|
HARSHAD S MEHTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 1, 1992 |
|
HARYANA SCHOOL EDUCATION BOARD Vs. TILAK RAJ
|
May 28, 1992 |
|
HEM CHAND Vs. ANIL KUMAR
|
March 23, 1992 |
|
HEMKUNTBUILDERSPVT LIMITED Vs. PUNJABI UNIVERSITY PATIALA
|
November 25, 1992 |
|
HINDU HERITAGE RESEARCH FOUNDATION Vs. STATE
|
January 1, 1992 |
|
HINDUSTAN DEVELOPMENT CORP LIMITED Vs. UNION OF INDIA
|
August 28, 1992 |
|
HINDUSTAN PENCILS LTD Vs. APTUDAT INDUSTRIES
|
October 29, 1992 |
|
HINDUSTAN TRANSMISSION PRODUCTS LIMITED Vs. UNION OF INDIA
|
March 13, 1992 |
|
HORI LAL Vs. SHARWAN KUMAR
|
November 13, 1992 |
|
HOTI LAL Vs. STATE
|
October 12, 1992 |
|
HUGHES SERVICES Vs. UNION OF INDIA
|
January 17, 1992 |
|
IBRAHIM ALIAS DOCTOR Vs. STATE DELHI ADMINISTRATION
|
May 8, 1992 |
|
IEL LIMITED Vs. UNION OF INDIA
|
January 7, 1992 |
|
IFCI EMPLOYEES ASSOCIATION Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
September 16, 1992 |
|
IMAM Vs. CENTRAL BUREAU OF INVESTIGATION NEW DELHI
|
July 15, 1992 |
|
INCIDENT INVOLVING J P SINGH ADDITIONAL DISTICT AND SESSION JUDGE Vs. STATE
|
September 2, 1992 |
|
INDERJEET SINGH Vs. STATE
|
July 1, 1992 |
|
INDERJEET SINGH Vs. STATE
|
July 14, 1992 |
|
INDEXIM CONSULTANTS PRIVATE LIMITED Vs. VIDYA INTERNATIONAL
|
September 25, 1992 |
|
INDIA STEEL HOUSE Vs. UNION OF INDIA
|
May 20, 1992 |
|
INDIAN ALUMUNIUM CABLES LIMITED Vs. EX SUD LIMITED
|
October 16, 1992 |
|
INDIAN BANK Vs. ASHOKA BUILDERS AND PROMOTERS
|
November 12, 1992 |
|
INDIAN CABLE COMPANY LIMITED Vs. UNION OF INDIA
|
February 6, 1992 |
|
INDRA FABRICATORS Vs. PINEAPPLE MARKETING CO OP SOCIETY LIMITED
|
May 8, 1992 |
|
INTERNATIONA ENGINEERING CONSULTANCY Vs. HIMACHAL PRADESH MINERAL AND INDUSTRIES DEVELOPMENTCORPORATION LIMITED
|
May 8, 1992 |
|
INTERNATIONAL RESEARCH PARK LABORATORIES LIMITED Vs. UNION OF INDIA
|
July 7, 1992 |
|
IQBAL QURESHI Vs. MANAGER DELHI SLAUGHTER HOUSE
|
October 1, 1992 |
|
ISHAQ Vs. RAIS AHMED
|
July 29, 1992 |
|
ISHWAR DASS RAJPUT Vs. CHAMAN PARKASH PURI
|
January 11, 1992 |
|
J K ANAND Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
May 18, 1992 |
|
J K SYNTHETICS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 12, 1992 |
|
J M A INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1992 |
|
J N VERMA Vs. HONERABLE CHIEF JUSTICE DELHI HIGH COURT
|
May 19, 1992 |
|
J P SHARMA Vs. DIRECTOR GENERAL BORDER ROADS
|
January 31, 1992 |
|
J.K. AGGARWAL Vs. DIRECTOR OF ENFORCEMENT
|
February 7, 1992 |
|
JAGAN NATH Vs. HAR LAL
|
February 19, 1992 |
|
JAGATJIT INDUSTRIES LIMITED Vs. LT GOVERNOR
|
January 14, 1992 |
|
JAGPAL KAUR Vs. INDERJEET SAROOP
|
May 7, 1992 |
|
JAGSON INTERNATIONAL LIMITED Vs. HINDUSTAN AERONATICS LIMITED
|
September 4, 1992 |
|
JAGWAT PRASAD Vs. DELHI ADMINISTRATION
|
July 1, 1992 |
|
JAGWAT PRASAD Vs. DELHI ADMINISTRATION
|
July 21, 1992 |
|
JAI LAL Vs. UNION OF INDIA
|
March 13, 1992 |
|
JAIN IRRIGATION SYSTEM LIMITED Vs. MALGONDA ANNA PATIL
|
May 20, 1992 |
|
JAMMU AND KASHMIR BANK Vs. B R GUPTA
|
March 5, 1992 |
|
JASWANT SINGH Vs. STATE
|
March 3, 1992 |
|
JASWANT WORAH Vs. UNION OF INDIA
|
March 4, 1992 |
|
JAY INDUSTRIES Vs. NAKSON INDUSTRIES
|
February 10, 1992 |
|
JAYABHARAT CREDIT AND INVESTMENT COMPANY LIMITED Vs. LT GOVERNOR OF DELHI
|
July 15, 1992 |
|
JAYANT SUD Vs. FACULTY OF LAW
|
March 3, 1992 |
|
JAYSHREE RAVI Vs. UNIVERSITY OF DELHI
|
December 14, 1992 |
|
JINDAL INDIA LIMITED Vs. STATE
|
September 9, 1992 |
|
JINDAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 20, 1992 |
|
JITENDRA MOHAN GUPTA Vs. STATE
|
July 24, 1992 |
|
K CHANDRA Vs. STATE
|
September 29, 1992 |
|
K D GUPTA Vs. H L MALHOTRA
|
May 6, 1992 |
|
K K BERRY Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
January 28, 1992 |
|
K K SARIN Vs. PIGOTT CHAPMAN AND CO
|
February 3, 1992 |
|
K NARENDRA Vs. RIVIERA APARTMENTS PRIVATE LIMITED
|
December 18, 1992 |
|
KAKKAR LEASING AND FINANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1992 |
|
KALA AGGARWAL Vs. SURAJ PRAKASH AGGARWAL
|
March 27, 1992 |
|
KALA DEVI Vs. PARLE EXPORTS PRIVATE LIMITED
|
July 1, 1992 |
|
KALPAVRIKSHA ENGINEERS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED Vs. NATIONAL PROJECTS CONSTRUCTION CORPN LIMITED
|
February 20, 1992 |
|
KAMLA MARWAH Vs. KAPUR FABRICS
|
October 28, 1992 |
|
KANORIA CHEMICALS INDUSTRIES LIMITED Vs. UPENDRA GARIYALI
|
October 20, 1992 |
|
KANTI CHAUDHURI Vs. INDIAN OLYMPIC ASSOCIATION
|
April 1, 1992 |
|
KANWAL NATH MEHRA Vs. RAM LAL SINDHWANI
|
November 13, 1992 |
|
KANWAL SINGH Vs. BISHAN SINGH
|
May 21, 1992 |
|
KANWALJIT SINGH Vs. AIR INDIA INTERNATIONAL
|
August 14, 1992 |
|
KARAM SINGH Vs. UNION OF INDIA
|
August 6, 1992 |
|
KARUNA RAJ VADHERA Vs. MUNICIPAL CORPORATION OF DELHI
|
November 7, 1992 |
|
KAUSHLYA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
March 13, 1992 |
|
KEDAR NATH MODI Vs. COMMISSIONER OF INCOME TAX
|
October 28, 1992 |
|
KHURSHEED BEGUM Vs. STATE
|
March 31, 1992 |
|
KHUSHI RAM Vs. V P PARKASH CHOPRA
|
May 22, 1992 |
|
KIMTI LAL RAHI Vs. UNION OF INDIA
|
September 23, 1992 |
|
KISHAN DAS Vs. MUNICIPAL CORPORATION OF DELHI
|
April 30, 1992 |
|
KISHORE KUMAR Vs. STATE
|
August 1, 1992 |
|
KISHORE KUMAR Vs. STATE
|
August 7, 1992 |
|
KRAFT PAPER MILLS PRIVATE LIMITED Vs. NEW BANK OF INDIA
|
September 1, 1992 |
|
KRISHAN KUMAR Vs. STATE DELHI ADMINISTRATION
|
September 9, 1992 |
|
KRISHAN LAL Vs. RAJAN CHAND KHANNA
|
May 28, 1992 |
|
KRISHKO INTERNATIONAL Vs. ADWAIT STEEL AND METALS P LTD
|
September 16, 1992 |
|
KRISHNA WANTI Vs. RAVINDER KUMAR
|
February 19, 1992 |
|
KRISKO INTERNATIONAL Vs. ADWAIT STEEL AND METALS PRIVATE LIMITED
|
July 16, 1992 |
|
KRONE AKTINGESELLSCHAFT Vs. KARTIK TELECOMPTROLS PVT LIMITED
|
November 6, 1992 |
|
KULDEEP SINGH DHINGRA Vs. MUNICIPAL CORPORATION OF DELHI
|
February 25, 1992 |
|
KULDIP MEHTA Vs. KAPUR AND CO
|
February 26, 1992 |
|
KULWANT KAUR Vs. S P BAWA
|
September 25, 1992 |
|
KUMAR ELECTRIC WORKS Vs. OLYMPIA HOME APPLIANCES PRIVATE LIMITED
|
March 12, 1992 |
|
LAXMAN SINGH Vs. UNION OF INDIA
|
August 31, 1992 |
|
LAXMI DEVI JHAWAR Vs. USHA TELEHOIST LIMITED
|
July 17, 1992 |
|
LEILA GURCHARAN SINGH Vs. LAL CHAND
|
July 1, 1992 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. NEW DELHI MUNICIPAL COMMITTEE
|
April 23, 1992 |
|
LIPTON INDIA LIMITED Vs. GOVT OF INDIA
|
September 8, 1992 |
|
LOUIE Vs. KANNOLIL PATHUMMA
|
November 16, 1992 |
|
LT COL B N SHARMA Vs. S T PRIVATE LIMITED
|
May 8, 1992 |
|
LT COL BRIJ BHUSHAN GUPTA Vs. UNION OF INDIA
|
May 1, 1992 |
|
LT GEN V P AIRY MCV Vs. UNION OF INDIA
|
August 28, 1992 |
|
M AND N PUBLICATIONS LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
September 30, 1992 |
|
M L DURGARI Vs. UNION OF INDIA
|
August 12, 1992 |
|
M L MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
|
April 1, 1992 |
|
M N GUPTA Vs. UNIVERSITY OF DELHI
|
January 13, 1992 |
|
M R KOHLI Vs. STATE TRANSPORT AUTHORITY
|
August 31, 1992 |
|
M R PUNJ Vs. STATE
|
September 9, 1992 |
|
M/S. INDIAN HOTEL CO. LTD. Vs. TAJ MAHAL KARMCHARI UNION
|
March 10, 1992 |
|
MADAN CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
April 1, 1992 |
|
MADAN GOPAL ALIAS MADAN BHAIYA Vs. UNION OF INDIA
|
November 23, 1992 |
|
MADAN GOPAL JAJOO Vs. UNION OF INDIA
|
February 12, 1992 |
|
MADAN LAL MITTAL Vs. UNION OF INDIA
|
January 13, 1992 |
|
MADAN MOHAN Vs. K M MENON
|
October 15, 1992 |
|
MAHANT BACHAN DASS Vs. VED PRAKASH GUPTA
|
August 18, 1992 |
|
MAHENDER KUMAR ALIAS M SAINI Vs. VICE CHANCELLOR JAMIA MILLIA ISLAMIA UNIVERSITY
|
September 9, 1992 |
|
MAHESH CHANDRA Vs. KULDIP GOYLE
|
February 14, 1992 |
|
MAHESHWAR FERRO ALLOYS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
August 1, 1992 |
|
MAHINDER SINGH Vs. PARDAMAN SINGH
|
April 2, 1992 |
|
MAHINDER SINGH Vs. STATE
|
April 10, 1992 |
|
MAHIPAL SINGH Vs. TRADE FAIR AUTHORITY OF INDIA
|
February 4, 1992 |
|
MAJ BHIM RAJ SHARMA Vs. STATE
|
July 1, 1992 |
|
MALAT BHAT Vs. STATE BANK OF INDIA
|
May 20, 1992 |
|
MAN SINGH Vs. STATE
|
April 28, 1992 |
|
MANAGEMENT OF DAILY PARTAP Vs. DELHI ADMINISTRATION
|
March 10, 1992 |
|
MANJU GOEL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 28, 1992 |
|
MANMOHAN SINGH Vs. CHAIRMAN D D A
|
February 1, 1992 |
|
MANORY PLASTIV INDUTRIES Vs. FOOD CORPORATION OF INDIA
|
January 9, 1992 |
|
MARUTI UDYOG LIMITED Vs. FILMCENTRE
|
September 21, 1992 |
|
MARUTI UDYOG LIMITED Vs. BHUVANA VISWANATHAN
|
December 7, 1992 |
|
MAYA DEVI Vs. UNION OF INDIA
|
July 27, 1992 |
|
MODELLA WOOLENS LIMITED Vs. UNION OF INDIA
|
February 28, 1992 |
|
MODI INDUSTRIES LIMITED Vs. LT GOVERNOR OF DELHI
|
May 27, 1992 |
|
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1992 |
|
MOHAN SINGH Vs. PRABHU DAYAL AND OTHERS
|
November 16, 1992 |
|
MOHINDER GAS ENTERPRISES Vs. JAGDISH POSWAL
|
November 2, 1992 |
|
MOHINDER KAUR Vs. SUDARSHAN KRISHNAMURTHY
|
March 26, 1992 |
|
MOHINDER SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
|
March 9, 1992 |
|
MONICA GARG Vs. UNIVERSITY OF DELHI
|
September 8, 1992 |
|
MOTI LAL Vs. DELHI ADMINISTRATION
|
October 22, 1992 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1992 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. SAHDEO SINGH
|
April 1, 1992 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PREM SINGH
|
April 8, 1992 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KHACHERU
|
October 15, 1992 |
|
N D M C Vs. MANGAT RAM DUGGAL
|
April 24, 1992 |
|
N E I PROJECTS INDIA LTD Vs. UNION OF INDIA
|
October 23, 1992 |
|
N K MODI Vs. FAIR AIR ENGINEERS PRIVATE LIMITED
|
November 13, 1992 |
|
N SHIVAJI RAO Vs. DAMAN MOTOR COMPANY
|
November 2, 1992 |
|
NAFE SINGH Vs. STATE OF DELHI
|
November 4, 1992 |
|
NAGIN CHANDJAM Vs. UNION OF INDIA
|
October 16, 1992 |
|
NAND SINGH Vs. ESTATE OFFICER
|
July 20, 1992 |
|
NANDAN IRON AND METAL INDUSTRIES Vs. FENESTY INC
|
July 16, 1992 |
|
NANGIA CONSTRUCTION INDIA LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
February 21, 1992 |
|
NANGIA CONSTRUCTION INDIA LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
January 21, 1992 |
|
NARAINDAS R ISRANI Vs. UNION OF INDIA
|
November 13, 1992 |
|
NARAINI DEVI Vs. STATE
|
February 24, 1992 |
|
NARAMADA INDUSTRIES Vs. U P STATE ELECTRICITY BOARD
|
September 25, 1992 |
|
NARAYAN SINGH Vs. UNION OF INDIA
|
April 8, 1992 |
|
NARINDER Vs. STATE
|
September 16, 1992 |
|
NASEEMA BASHIR MANDLEKAR Vs. UNION OF INDIA
|
March 3, 1992 |
|
NATH INTERNATIONAL SALES Vs. UNION OF INDIA
|
January 17, 1992 |
|
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. STATE BANK OF PATIALA
|
May 29, 1992 |
|
NATIONAL ORGANIC CHEMICAL IND LTD Vs. COMMISSIONER OF SALES TAX
|
February 6, 1992 |
|
NAVBHARAT DAL MILLS Vs. FOOD CORPORATION OF INDIA
|
September 24, 1992 |
|
NEW RAJDHANI CO OPERATIVE SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
January 15, 1992 |
|
NIRANJAN LAL Vs. KANTA DEVI
|
November 1, 1992 |
|
NIRMAL SETHI Vs. DEEP CHAND ANAND
|
February 28, 1992 |
|
NUTAN ART CORPORATION Vs. KINGSTON ELECTRONICS PRIVATE LIMITED
|
July 6, 1992 |
|
O BAHREE Vs. RIKHI BROS
|
November 19, 1992 |
|
O P ARORA Vs. GERMAN ITALIAN MOSUL DAM JOINT VENTURE
|
May 21, 1992 |
|
O P HANDA Vs. P C SHARMA
|
February 20, 1992 |
|
OM PRAKASH DIKSHIT Vs. RAJENDER KUMAR KHANDELWAL
|
July 31, 1992 |
|
OM PRAKASH SHARMA Vs. VIJAY KUMAR GUPTA
|
January 7, 1992 |
|
ORIENT EXPRESS CO PRIVATE LIMITED Vs. USHA PASRICHA
|
February 25, 1992 |
|
ORIENTAL BANK OF COMMERCE Vs. M K GUPTA AND COMPANY PRIVATE LIMITED
|
August 25, 1992 |
|
ORIENTAL EXPRESS CO PRIVATE LIMITED Vs. USHA PASRICHA
|
November 1, 1992 |
|
ORIENTAL STRUCTURAL ENGINEERING PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
November 11, 1992 |
|
ORISSA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
|
November 5, 1992 |
|
OSWAL AGRO FURANE LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 31, 1992 |
|
P C ALEXANDER Vs. UNION OF INDIA
|
May 19, 1992 |
|
P K PARMAR Vs. UNION OF INDIA
|
February 28, 1992 |
|
P K RAMAIAH AND CO Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
May 16, 1992 |
|
P K SINGHAL Vs. NATIONAL AIRPORT AUTHORITY
|
August 11, 1992 |
|
P K SINGHAL Vs. NATIONAL AIRPORT AUTHORITY
|
September 5, 1992 |
|
P N CHOPRA Vs. UNION OF INDIA
|
May 21, 1992 |
|
P S N RAO Vs. NATIONAL PROJECT IMPLEMENTATION UNIT
|
September 8, 1992 |
|
PADAM CHAND JAIN Vs. COLLECTOR OF CUSTOMS
|
July 1, 1992 |
|
PADMALAYA AUTO COMPLES LIMITED Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
September 1, 1992 |
|
PANCHAGANGA SAHAKARI SAKHAR KARKHANA LIMITED Vs. UNION OF INDIA
|
October 1, 1992 |
|
PARAMVIR SINGH @ PAMMU Vs. UNION OF INDIA
|
August 20, 1992 |
|
PARAS RAM Vs. MAKKAY SINGH
|
February 3, 1992 |
|
PARVEEN AGNIHOTRI Vs. ANURADHA MALHOTRA
|
February 3, 1992 |
|
PATODIA AND CO Vs. BOMBAY WOOLLEN MILLS LIMITED
|
April 22, 1992 |
|
PAWAN JOINERY MILLS Vs. DELHI DEVELOPMENT AUTHORITY
|
August 7, 1992 |
|
PEOPLE COOPERATIVE LABOUR AND CONST SOCIETY LIMITED Vs. UNION OF INDIA
|
September 17, 1992 |
|
PHOENIX OIL CO OF INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
February 7, 1992 |
|
POLUGLASS ACRYLIC MFG CO PRIVATE LIMITED Vs. UNION OF INDIA
|
November 11, 1992 |
|
PRABHAT CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
April 27, 1992 |
|
PRAKASH ROADHNES PRIVATE LIMITED Vs. NEW ASSURANCE COMPANY LIMITED
|
May 18, 1992 |
|
PRAKASH ROADLINE LIMITED Vs. PRAKASH PARCEL SERVICE PRIVATE LIMITED
|
March 1, 1992 |
|
PRATAP SINGH Vs. TARA SINGH
|
February 28, 1992 |
|
PRATAP SINGH Vs. STATE
|
May 20, 1992 |
|
PREM KUMARI Vs. S C JIAN PRESIDING OFFICER
|
July 6, 1992 |
|
PREM NARAIN BAIJAL Vs. ONKAR NATH MOOLRI
|
May 6, 1992 |
|
PREM NATH Vs. SURENDRA KRISHNAN AND STATE
|
January 23, 1992 |
|
PREM SAHILY SPECIFIC TRUST Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 4, 1992 |
|
PREMIER AUTOMOBILES LIMITED Vs. T N BABU
|
November 2, 1992 |
|
PREMWATI Vs. RAGHUBANS
|
April 6, 1992 |
|
PRITHIPAL SINGH Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
May 10, 1992 |
|
PROMINENT TAILORS AND DRAPERS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 4, 1992 |
|
PUNJAB AND SIND BANK Vs. RATNA APARTMENTS (P) LIMITED AND OTHERS
|
February 7, 1992 |
|
PUNJAB AUTO ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1992 |
|
PUNJAB NATIONAL BANK Vs. AHUJA FURNISHERS PRIVATE LIMITED
|
February 6, 1992 |
|
PURAN MAL GIRRAJ KISHORE Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1992 |
|
PUSHPA KUMARI Vs. MUNICIPAL CORPORATION OF DELHI
|
January 8, 1992 |
|
R C BHARDWAJ Vs. RAM PARKASH SHARMA
|
March 26, 1992 |
|
R D CHINOY Vs. CENTRAL BANK OF INDIA SECUNDERABAD
|
September 1, 1992 |
|
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 13, 1992 |
|
R K GUPTA Vs. UNION OF INDIA
|
November 6, 1992 |
|
R K MOHTA Vs. UNION OF INDIA
|
January 29, 1992 |
|
R K SHARMA Vs. UNION OF INDIA
|
August 3, 1992 |
|
R MURLIDHAR REDDY AND CO Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
|
April 22, 1992 |
|
R S AVTAR SINGH AND CO Vs. N P C C LIMITED
|
March 31, 1992 |
|
R S RANA Vs. UNION OF INDIA
|
August 14, 1992 |
|
R S YADAV Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
February 3, 1992 |
|
R.N. DAWAR Vs. GANGA SARAN DHAMA
|
September 24, 1992 |
|
RADHA BALLABH SURESH CHANDRA Vs. UNION OF INDIA
|
May 20, 1992 |
|
RADHA LAL Vs. JESSOP AND CO
|
August 5, 1992 |
|
RADHEY SHYAM DALMIA Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1992 |
|
RAGHUBIR SINGH SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 8, 1992 |
|
RAJ KUMAR GUPTA Vs. UNION OF INDIA
|
March 31, 1992 |
|
RAJ KUMAR MAHAJAN Vs. UNION OF INDIA
|
July 1, 1992 |
|
RAJ KUMAR MAHAJAN Vs. UNION OF INDIA
|
July 29, 1992 |
|
RAJ KUMAR MAHAJAN Vs. UNION OF INDIA
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July 30, 1992 |
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RAJ KUMARI WALIA Vs. P N PREMANANDAN
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September 24, 1992 |
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RAJINDER BHARDWAJ Vs. ANITA SHARMA
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October 28, 1992 |
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RAJINDER BHARDWAJ Vs. ANITA SHARMA
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July 16, 1992 |
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RAJINDER BHARDWAJ Vs. ANITA SHARMA
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September 28, 1992 |
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RAJINDER KUMAR Vs. R K BAJAJ
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July 27, 1992 |
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RAJINDER SINGH BEDI Vs. SOBHA SINGH SONS PRIVATE LIMITED
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April 8, 1992 |
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RAJIV KUMAR Vs. STATE
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April 6, 1992 |
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RAJMAL Vs. STATE
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November 30, 1992 |
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RAJRANI SEHGAL Vs. PARSHOTTAM LAL
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December 18, 1992 |
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RAKESH KUMAR Vs. RAMBIR SINGH
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July 21, 1992 |
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RAM DAS Vs. THAKUR DWARA RADHA KISHAN REGD SOCIETY
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February 12, 1992 |
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RAM GANGA FERTILIZER Vs. UNION OF INDIA
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November 11, 1992 |
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RAM KISHAN BHALLA Vs. REGISTRAR CO OPERATIVE SOCIETIES
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November 20, 1992 |
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RAM LAL Vs. MADAN JHA
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February 19, 1992 |
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RAM LAL Vs. BHARAT SINGH
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April 23, 1992 |
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RAM NARAIN Vs. UNION OF INDIA
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January 30, 1992 |
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RAM SARUP Vs. BRAHMA DEVI
|
May 1, 1992 |
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RAMESH CHAND Vs. DALJIT SINGH
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February 18, 1992 |
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RAMJAS FOUNDATION Vs. UNION OF INDIA
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October 28, 1992 |
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RAMO DEVI Vs. UNION OF INDIA
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July 21, 1992 |
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RANJIT SINGH Vs. UNION OF INDIA
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July 23, 1992 |
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RATTAN CHAND JAIN Vs. UBEROI LIMITED
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February 21, 1992 |
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RATTAN LAL SAHDEV Vs. KRISHAN KUMAR
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October 14, 1992 |
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RATTAN SINGH Vs. ESTATE OFFICER
|
July 20, 1992 |
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RATTAN SINGH AND SONS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
August 14, 1992 |
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RAVI GUPTA Vs. VIDYA WATI
|
October 16, 1992 |
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RAVINDRA PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA
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April 30, 1992 |
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RAYMOND WOOLLEN MILLS LIMITED Vs. UNION OF INDIA
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May 29, 1992 |
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RIYAJUDDIN Vs. UNION OF INDIA
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November 4, 1992 |
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ROHIT TALWAR Vs. MUNICIPAL CORPORATION OF DELHI
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October 13, 1992 |
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ROLLATAINERS LIMITED Vs. UNION OF INDIA
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April 8, 1992 |
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ROSHAN LAL Vs. STATE
|
January 30, 1992 |
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RUBY PLASTIC INDUSTRIES Vs. FOOD CORPORATION OF INDIA
|
January 9, 1992 |
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S JAGIR SINGH Vs. S WASAWN SINGH
|
August 6, 1992 |
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S K SARAWAGI AND CO Vs. MINERALS AND METALS TRADING CORP PF INDIA
|
February 10, 1992 |
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S M MALIK Vs. STATE
|
May 15, 1992 |
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S M MUKHERJEE Vs. U G C
|
April 7, 1992 |
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S N DESHMUKH Vs. MEDICAL COUNCIL OF INDIA
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January 27, 1992 |
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S N MISRA Vs. UNION OF INDIA
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February 4, 1992 |
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S P ARORA Vs. ROSHANARA CLUB
|
January 31, 1992 |
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S P JAIN Vs. PUNJAB NATIONAL BANK
|
October 19, 1992 |
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S PARMINDER SINGH Vs. BALBIR KAUR
|
March 4, 1992 |
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S PIARA SINGH Vs. S H R PROPERTIES PRIVATE LIMITED
|
April 8, 1992 |
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SAFIULLAH Vs. STATE DELHI ADMINISTRATION
|
November 9, 1992 |
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SAI OVERSEAS IMPORT AND EXPORTS Vs. UNION OF INDIA
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September 15, 1992 |
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SAJAN DAS KISHAN CHAND Vs. UNION OF INDIA
|
January 9, 1992 |
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SALEEM Vs. STATE
|
May 26, 1992 |
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SANDHYA KABRA Vs. UNIVERSITY OF DELHI
|
September 7, 1992 |
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SANT CHIT AND FINANCE PRIVATE LIMITED Vs. G D TEXTILES
|
April 16, 1992 |
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SANT NAMDHARI EDUCATIONAL SOCIETY Vs. PHARMACY COUNCIL OF INDIA
|
May 21, 1992 |
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SANTOSH CHANDRA CHATTERJEE Vs. UNION OF INDIA
|
March 13, 1992 |
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SANTOSHANAND Vs. STATE DELHI ADMINISTRATION
|
February 26, 1992 |
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SARBJIT SINGH Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1992 |
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SARDARA SINGH Vs. LTHAD MOTOR TRANSPORT PRIVATE LIMITED
|
February 21, 1992 |
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SARLA DEVI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
|
July 24, 1992 |
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SARLA LUTHRA Vs. GADORE TOOLS INDIA PRIVATE LIMITED
|
September 28, 1992 |
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SAROJ TANEJA Vs. UNION OF INDIA
|
August 6, 1992 |
|
SATBIR SINGH Vs. STATE
|
March 10, 1992 |
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SATISH SAWHNEY Vs. USHA VUJH
|
January 13, 1992 |
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SATNAM SINGH Vs. UNION OF INDIA
|
July 14, 1992 |
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SATYAVARAT SHRI NIWAS Vs. STATE
|
August 26, 1992 |
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SATYAWATI GUPTA Vs. SASHI JAIN
|
August 31, 1992 |
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SAVITRI DEVI Vs. AIR INDIA INTERNATIONAL
|
May 15, 1992 |
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SEARS ROEBUCK AND CO Vs. HAPPY HOUSE TV MFG CO PVT LTD
|
January 1, 1992 |
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SHAH BADAL Vs. UNION OF INDIA
|
September 1, 1992 |
|
SHAKUNTALA SHARMA Vs. MAYA DEVI
|
April 30, 1992 |
|
SHAKUNTIA PAUL Vs. LT GOVERNOR
|
January 30, 1992 |
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SHAM SINGH BIST Vs. SUSHIL BHATIA
|
January 22, 1992 |
|
SHANTA DEVI Vs. CHANCHAL SINGH CHADHA
|
March 4, 1992 |
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SHARDA BHANDARI Vs. ANANYA ELECTRONICS LIMITED
|
October 14, 1992 |
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SHASHI MANGLA Vs. UNION OF INDIA
|
December 8, 1992 |
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SHEELA SAPRA Vs. NEW ELECTRICAL INDUSTRIAL CO PRIVATE LIMITED
|
March 10, 1992 |
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SHEILA DEVI Vs. RAM KANWAR
|
February 26, 1992 |
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SHER GOODS TRANSPORT CO Vs. TILAKDHARI
|
September 8, 1992 |
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SHIELA SETHI Vs. MOHAMMAD NASEEM
|
May 1, 1992 |
|
SHIV KUMAR Vs. STATE
|
April 1, 1992 |
|
SHIV KUMAR WASAL AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
February 28, 1992 |
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SHIV SILK MILLS Vs. UNION OF INDIA
|
August 10, 1992 |
|
SIKANDER ALIAS SHAFI Vs. STATE
|
May 27, 1992 |
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SIKKIM SUBBA ASSOCIATES Vs. UNION OF INDIA
|
September 7, 1992 |
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SIMBHAOLI SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
March 31, 1992 |
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SINGER SEWING MACHINE Vs. U P EXPORT CORPORATION LIMITED
|
April 1, 1992 |
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SINGLA TRADING AND LEASING LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
February 26, 1992 |
|
SIRINDERJIT Vs. DELHI DEVELOPMENT AUTHORITY
|
July 17, 1992 |
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SKIPPER CONSTRUCTION CO P LTD Vs. UNION OF INDIA
|
May 29, 1992 |
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SLUM WING DDA GRADUATE ENGINEERS ASSOCIATION REGD Vs. DELHI DEVELOPMENT AUTHORITY
|
February 12, 1992 |
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SMT. KULWANT KAUR ETC. Vs. S.P. BAWA
|
September 5, 1992 |
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SOCIAL WELFARE HOUSING INDIA LIMITED Vs. ANIL KUMAR MATTEY
|
December 7, 1992 |
|
SOCIETE ANONYME DES EAUX MINERALESD EVIAN Vs. EVIAN
|
August 5, 1992 |
|
SOHAN LAL Vs. PAL
|
May 29, 1992 |
|
SOHANA WOOLLEN MILLS AND LOOMBA MANUFACTURING SYNDICATE Vs. UNION OF INDIA
|
May 14, 1992 |
|
SQDN LDR D D UPADHAYAYA Vs. U P STATE ROAD TRANSPORT CORPORATION
|
January 27, 1992 |
|
STATE Vs. RAJ KUMAR JAIN
|
January 24, 1992 |
|
STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 31, 1992 |
|
STATE BANK OF INDIA Vs. ASHOK KUMAR GUPTA
|
March 6, 1992 |
|
STATE CBI Vs. LACHMANDAS GUPTA
|
May 18, 1992 |
|
STATE CBI Vs. PHOOL SINGH
|
July 22, 1992 |
|
STATE CBI Vs. N JAYARAMAN
|
November 11, 1992 |
|
STATE CBI Vs. R S MATHUR
|
November 11, 1992 |
|
STATE DELHI ADMINISTRATION Vs. PANNA LAL alias PANDITJI alias BABA alias SARDAR
|
November 2, 1992 |
|
STATE DELHI ADMINISTRATION Vs. KULWANT SINGH
|
February 6, 1992 |
|
STATE TRADING CORPORATION OF INDIA LIMITED Vs. DALMIA CEMENT BHARAT LIMITED
|
April 29, 1992 |
|
SUBHASH CHANDER CHOPRA Vs. STATE
|
January 13, 1992 |
|
SUBHASH MANCHANDA Vs. MAYA DEVI
|
July 29, 1992 |
|
SUDESH SHARMA Vs. RAGHBIR KAUR BHATIA
|
October 14, 1992 |
|
SUDHA RANI AGARWAL Vs. MARRIAGE OFFICER ON DUTY
|
September 4, 1992 |
|
SUKHBIR JAIN Vs. STATE
|
May 26, 1992 |
|
SUKHDEV SINGH Vs. STATE DELHI ADMINISTRATION
|
July 23, 1992 |
|
SULTAN SINGH Vs. UNION OF INDIA
|
November 3, 1992 |
|
SULTAN SINGH Vs. AMAR NATH
|
November 3, 1992 |
|
SUNFLAME INDUSTRIES Vs. GILL SALES AGENCY AND OTHERS
|
January 22, 1992 |
|
SUNIL RAJ AND CO PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
October 16, 1992 |
|
SUPERIOR STEEL PRODUCTS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
April 16, 1992 |
|
SUPNA KALIA Vs. UNIVERSITY OF DELHI
|
September 29, 1992 |
|
SURA BHAN Vs. FOOD CORPORATION OF INDIA
|
February 28, 1992 |
|
SURBIR SINGH LOGNANI Vs. SURESH SETH
|
March 13, 1992 |
|
SURENDRA SEHGAL Vs. UNION OF INDIA
|
April 8, 1992 |
|
SURESH SARVARIA Vs. KANTA PD GARG
|
February 7, 1992 |
|
SURINDER KUMAR Vs. NEW DELHI MUNICIPAL COMMITTEE
|
July 22, 1992 |
|
SURINDER PAL GROVER Vs. UNION OF INDIA
|
August 25, 1992 |
|
SURMDER KUMAR Vs. PREM NATH PIALOK
|
January 7, 1992 |
|
SYED NASIR ALI Vs. UNION OF INDIA
|
February 14, 1992 |
|
SYLVANIA LAXMAN LIMITED Vs. UNION OF INDIA
|
June 19, 1992 |
|
SYNDICATE BANK Vs. NONA CONA EXPORTS
|
March 13, 1992 |
|
SYNDICATE BANK Vs. KUMAR INDUSTRIES AND OTHERS
|
March 25, 1992 |
|
SYNDICATE BANK Vs. POLYNET INDUSTRIES AND ORS.
|
March 30, 1992 |
|
T D DHINGRA Vs. PRITAM RAI KHANNA
|
July 24, 1992 |
|
TARUN CHOPRA Vs. UNION OF INDIA
|
April 30, 1992 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. MAHAVIR STEELS
|
February 25, 1992 |
|
TAVANGINI INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1992 |
|
TAYLOR INSTRUMENT COMPANY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI II NEW DELHI
|
April 22, 1992 |
|
TEJ PRATAP SINGH Vs. UNION OF INDIA
|
January 16, 1992 |
|
TEK CHAND JAIN Vs. STATE
|
January 9, 1992 |
|
TELECOM DISST ENGINEER DHARAMSHALA Vs. PRAN NATH MAHAJAN
|
November 2, 1992 |
|
TELEVISTA ELECTRONICS P LTD Vs. COMMISSIONER OF SALES TAX
|
April 1, 1992 |
|
TEXMACO LIMITED Vs. RAM DHAN
|
February 28, 1992 |
|
TIKKA SHATRUJIT SINGH Vs. BRIG SUKHJIT SINGH
|
April 6, 1992 |
|
TILAK RAJ KOHLI Vs. DEVENDER KUMAR
|
July 30, 1992 |
|
TIME INCORPORATED Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1992 |
|
TIN CONTAINERS Vs. KANWAR BHAN WADHWA
|
January 21, 1992 |
|
TORIYLI ALIAS JABBAR Vs. UNION OF INDIA
|
September 1, 1992 |
|
TRADE LINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 11, 1992 |
|
TRILOCHAN SINGH Vs. UNION OF INDIA
|
September 25, 1992 |
|
TRYBA MAREK Vs. UNION OF INDIA
|
February 18, 1992 |
|
U P RAJKIYA NIRMAN NIGAM LIMITED Vs. INDURE PRIVATE LIMITED
|
April 10, 1992 |
|
UMESH SAXENA & ANR. Vs. ASHARFI LAL & ORS.
|
February 28, 1992 |
|
UNION OF INDIA Vs. KISHAN CHAND
|
April 3, 1992 |
|
UNION OF INDIA Vs. BHAGWAN SINGH
|
April 23, 1992 |
|
UNION OF INDIA Vs. LEKHI
|
March 23, 1992 |
|
UNION OF INDIA Vs. VIPUL KUMAR JAIN
|
February 13, 1992 |
|
UNION OF INDIA Vs. ASHWANI KUMAR KATOCH
|
February 7, 1992 |
|
UNION OF INDIA Vs. N VASUDEVAN
|
January 11, 1992 |
|
UNION OF INDIA Vs. CENTRAL CABLES PRIVATE LIMITED
|
January 28, 1992 |
|
UNION OF INDIA Vs. C P W D MAZDOOR UNION
|
January 28, 1992 |
|
UNION OF INDIA Vs. DAYAL SINGH
|
October 23, 1992 |
|
UNION OF INDIA Vs. RANDHIR SINGH
|
October 23, 1992 |
|
UNION OF INDIA Vs. RAM PAUL SINGH DAHIYA
|
September 4, 1992 |
|
UNION OF INDIA Vs. JAI KISHAN PARUTHI
|
August 27, 1992 |
|
UNION OF INDIA Vs. SETH BHAGWAN DASS EDUCATIONAL SOCIETY REGD
|
July 21, 1992 |
|
UNION OF INDIA Vs. GODHU
|
May 20, 1992 |
|
UNION OF INDIA Vs. BHOLE
|
May 20, 1992 |
|
UNION OF INDIA Vs. KURU
|
May 20, 1992 |
|
UNION OF INDIA Vs. NATHU
|
May 20, 1992 |
|
UNITED ENGINEERING CO Vs. UNION OF INDIA
|
October 20, 1992 |
|
UNITED TRADING AND CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
November 25, 1992 |
|
UPPAL ENGINEERING CO Vs. I O C
|
April 27, 1992 |
|
URMILA AGNIHOTRI Vs. STATE
|
February 6, 1992 |
|
URNESH SAXENA Vs. ASHARFI LAL
|
February 28, 1992 |
|
V K CONSTRUCTION WORKS LIMITED Vs. BANK OF RAJASTHAN LIMITED
|
May 29, 1992 |
|
V K GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 22, 1992 |
|
V K GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 12, 1992 |
|
V PRAKASH AND CO DELHI Vs. COMMISSIONER OF SALES TAX NEW DELHI
|
February 20, 1992 |
|
VEDA VYASA Vs. SATIJA BUILDERS AND FINANCIERS LTD.
|
July 28, 1992 |
|
VEENA SAXENA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 15, 1992 |
|
VIDUR MEHTA MINOR VIJAY MEHTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 28, 1992 |
|
VIDYA DHARI KHANNA Vs. SANDEEP KHANNA
|
February 13, 1992 |
|
VIJAY KUMAR SACHDEV Vs. BALDEV RAJ BHUTANI
|
February 12, 1992 |
|
VIJAY SARIN Vs. INCOME TAX OFFICER
|
October 21, 1992 |
|
VIKRAMJIT Vs. UNION OF INDIA
|
April 9, 1992 |
|
VINAY CHAWLA Vs. CHANDAMAMA TOYTROMX PRIVATE LIMITED
|
February 6, 1992 |
|
VINOD KUMAR VAIDH Vs. STATE
|
May 27, 1992 |
|
VINOD LACHWANI Vs. UNION OF INDIA
|
September 15, 1992 |
|
VIPUL KUMAR JAIN Vs. STATE
|
November 11, 1992 |
|
VIRENDER KUMAR Vs. STATE
|
January 17, 1992 |
|
VIRENDRA PRAKASH JHA Vs. NARAIN DEVI
|
September 17, 1992 |
|
VISHWANATH ALIAS PAPPU Vs. UNION OF INDIA
|
October 23, 1992 |
|
WASHESHAR NATH CHADHA Vs. UNION OF INDIA
|
September 2, 1992 |
|
WASHESHAR NATH CHADHA Vs. STATE
|
March 10, 1992 |
|
WELLMAN HINDUSTAN LIMITED Vs. N C R CORPORATION
|
October 1, 1992 |
|
WELLMAN HINDUSTAN LTD. Vs. N. C. R. CORPORATION
|
October 15, 1992 |
|
WESTON ELECTRONICS LIMITED Vs. WESTON INDUSTRIES
|
July 27, 1992 |
|
WG CDR RTD R N DAWAR Vs. GANGA SARAN DHAMA
|
September 24, 1992 |
|
WILLI LEMBACK Vs. RAJAN MATHUR
|
September 1, 1992 |
|
WILSON DAYAL Vs. STATE
|
November 11, 1992 |
|
WIRE NETTING STORES Vs. UNION OF INDIA (UOI)
|
September 4, 1992 |
|
Y K BAMMI Vs. JAWAHARLAL NEHRU UNIVERSITY
|
November 30, 1992 |
|
Y N GUPTA Vs. DESU
|
November 16, 1992 |
|
YASH PAL SHARMA Vs. STATE
|
September 4, 1992 |
|
YOGESH CHANDER Vs. MANJ BALA
|
April 9, 1992 |
|
YUDHVIR CHANDER ARORA Vs. UNION OF INDIA
|
March 30, 1992 |
|
ZOOM LEASING AND FINANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1992 |