|
A ABDUL AZEEZ Vs. STATE OF DELHI ADMN
|
May 3, 1991 |
|
A K DOGRA RETD Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED
|
May 27, 1991 |
|
A K GULATI Vs. UNION OF INDIA
|
May 7, 1991 |
|
A M BERRY Vs. RAVI ARORA
|
August 14, 1991 |
|
A MOHAMMED ILLYAS Vs. UNION OF INDIA
|
April 25, 1991 |
|
A RAMESH KUMAR Vs. UNION OF INDIA
|
March 20, 1991 |
|
A SAMAD ALI ALBULUSHI Vs. UNION OF INDIA
|
May 30, 1991 |
|
A. SAMAD ALI MOHD. ALBULUSHI Vs. UNION OF INDIA
|
August 20, 1991 |
|
ABC INDIA LIMITED Vs. UNION OF INDIA
|
August 9, 1991 |
|
ABDUL MAJID Vs. UNION OF INDIA
|
January 15, 1991 |
|
AERAO LEATHER PRIVATE LIMITED Vs. UNION OF INDIA
|
November 14, 1991 |
|
AFSAR HUSSAIN Vs. STATE
|
March 19, 1991 |
|
AGYAPAL SINGH Vs. DELHI ADMINISTRATION
|
March 22, 1991 |
|
AJAY KUMAR GOEL Vs. DELHI DEVELOPMENT AUTHORITY
|
February 25, 1991 |
|
AJAY MEHRA Vs. POONAM MEHRA
|
August 1, 1991 |
|
AJMER SINGH Vs. STATE
|
November 25, 1991 |
|
ALEX J REBELLO Vs. LIC OF INDIA
|
July 12, 1991 |
|
ALIMUDDIN Vs. MOHAMMAD MIAN
|
January 1, 1991 |
|
ALLAHABAD LAW JOURNAL COMPANY LIMITED Vs. SKYWAYS CONSTRUCTION CORPORATION
|
April 29, 1991 |
|
ALLIED MOTORS Vs. SANDERSON AGENCIES
|
December 18, 1991 |
|
ALMA SULTAN JAHAN BEGAM Vs. UNION OF INDIA
|
July 18, 1991 |
|
AMAN AHMED NAQVI Vs. UNION OF INDIA
|
September 23, 1991 |
|
AMAR NATH BEHAL Vs. MUNICIPAL CORPORATION OF DELHI
|
March 19, 1991 |
|
AMAR SINGH Vs. JAI PARKASH
|
February 28, 1991 |
|
AMAR SINGH Vs. SHANTI DEVI
|
March 12, 1991 |
|
AMARJIT SINGH Vs. PRAMOD GUPTA
|
February 26, 1991 |
|
AMARJIT SINGH Vs. UNION OF INDIA
|
April 5, 1991 |
|
AMARNATH CHIRANJILAL AND CO Vs. FERRO ALLOYS CORPORATION LIMITED
|
May 28, 1991 |
|
AMIR SADRUDDIN KHAN Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
September 25, 1991 |
|
AMRIK SINGH Vs. STATE
|
November 20, 1991 |
|
AMRIK SINGH LYALLPURI Vs. RAVI DUTT SHARMA
|
January 22, 1991 |
|
AMRIT BANASPATI CO. LTD. Vs. UNION OF INDIA (UOI)
|
July 3, 1991 |
|
AMRIT NARAIN Vs. COMMISSIONER OF INCOME TAX
|
May 7, 1991 |
|
AMRITA AHLUWALIA Vs. UNION OF INDIA
|
December 12, 1991 |
|
AMRITA GOPAL SINGH Vs. VALAITI RAM JAISHI RAM
|
January 17, 1991 |
|
ANIL KUMAR Vs. STATE
|
August 23, 1991 |
|
ANIL KUMAR GANDHI Vs. NARCOTIC CONTROL BUREAU
|
May 27, 1991 |
|
ANIL SANAN Vs. UNION OF INDIA
|
December 4, 1991 |
|
ANKUR BATRA Vs. SURINDER SINGH
|
August 8, 1991 |
|
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
October 1, 1991 |
|
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. ANAND NATH
|
September 17, 1991 |
|
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. CHANDER BHAN KOHLI
|
April 18, 1991 |
|
ANUGRAH SHARMA Vs. BALBIR SINGH
|
December 3, 1991 |
|
ANUJ KUMAR Vs. STATE
|
November 19, 1991 |
|
ANUP KUMAR GOYAL Vs. CHANDERKALA GOYAL
|
April 8, 1991 |
|
APPLE COMPUTER INC Vs. APPLE LEASING AND INDUSTRIES
|
May 4, 1991 |
|
ARAYATH BARAMBIL MARKKAR Vs. UNION OF INDIA
|
April 4, 1991 |
|
ARJAN DEV Vs. OM PARKASH
|
November 28, 1991 |
|
ARJAN KHANCHANDANI Vs. MEENA KHANCHANDANI
|
March 18, 1991 |
|
ASADULLA SARWARI Vs. STATE
|
October 21, 1991 |
|
ASHA KHANNA Vs. VISHNU CHARAN
|
February 14, 1991 |
|
ASHFAQ Vs. UNION OF INDIA
|
January 18, 1991 |
|
ASHOK KUMAR Vs. VIJAY LAKSHMI
|
August 14, 1991 |
|
ASHOK POPLI Vs. INDIAN AIRLINES
|
March 13, 1991 |
|
ASHRAF ALI Vs. STATE
|
April 5, 1991 |
|
ASHWANI KUMAR Vs. DELHI ADMINISTRATION
|
February 4, 1991 |
|
ASIF Vs. STATE DELHI ADMINISTRATION
|
January 8, 1991 |
|
ATUL GUPTA Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
January 7, 1991 |
|
AUTAR KRISHAN SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 21, 1991 |
|
AVIS INTERNATIONAL PRIVATE LIMITED Vs. AVIS INDIA
|
April 22, 1991 |
|
B K NOWLAKHA Vs. UNION OF INDIA
|
August 19, 1991 |
|
B L SALARPURIA Vs. S CHOUDHURY SINCE DECEASED NOW HIS L R N CHOWDHURY
|
January 23, 1991 |
|
B N KHANNA Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
February 28, 1991 |
|
B N SEXENA Vs. JOGINDER SINGH
|
July 16, 1991 |
|
B R HANDA Vs. NEW DELHI MUNICIPAL CORPORATION
|
October 21, 1991 |
|
B. SAHNI CONSTRUCTIONS Vs. UNION OF INDIA & OTHERS
|
May 16, 1991 |
|
BABOO Vs. ASHOK KUMAR
|
March 22, 1991 |
|
BABU LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
February 8, 1991 |
|
BACHITTAR SINGH SANTOKH SINGH Vs. STATE DELHI ADMINISTRATION
|
February 22, 1991 |
|
BADRI PERSHAD Vs. HARISH CHANDER
|
May 8, 1991 |
|
BAGGA BROTHERS Vs. MUNICIPAL CORPORATION OF DELHI
|
March 11, 1991 |
|
BAILISTER Vs. STATE
|
May 27, 1991 |
|
BAL KISHAN DASS GOEL Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1991 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
October 30, 1991 |
|
BALDEV Vs. STATE
|
October 31, 1991 |
|
BALESHWAR PRASAD Vs. STATE
|
October 11, 1991 |
|
BALSARA HYGIENE PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
|
February 26, 1991 |
|
BALWANT RAI GUPTA Vs. JAMMU AND KASHMIR BANK LIMITED
|
November 25, 1991 |
|
BALWANT SINGH Vs. BHORI LAL
|
November 20, 1991 |
|
BANK OF BARODA Vs. M/S THAPAR TRADERS
|
December 12, 1991 |
|
BANK OF INDIA Vs. MEHTA BROTHERS
|
February 28, 1991 |
|
BANK OF INDIA Vs. TECHNOCRAT CHEMICALS
|
January 10, 1991 |
|
BANK OF INDIA Vs. RAM BHAGAT ANIL KUMAR
|
August 1, 1991 |
|
BANK OF MAHARASHTRA Vs. RACMANN AUTO PRIVATE LIMITED
|
April 10, 1991 |
|
BANSAL CONSTRUCTION CO Vs. INDIAN OIL CORPORATION LIMITED
|
August 2, 1991 |
|
BANSI DHAR GULZARI MAL Vs. COMMISSIONER OF SALES TAX NEW DELHI
|
February 22, 1991 |
|
BANWARI LAL AND SONS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 4, 1991 |
|
BARKAT RAM Vs. UNION OF INDIA
|
November 4, 1991 |
|
BASHESHAR PICTURES Vs. PREM PARIKASH
|
February 19, 1991 |
|
BELI RAM MALHOTRA Vs. DELHI TRANSPORT CORPORATION
|
November 19, 1991 |
|
BHAGAT RAJ Vs. UNION OF INDIA
|
April 29, 1991 |
|
BHAGAT RAJ Vs. UNION OF INDIA
|
April 25, 1991 |
|
BHAGWAN Vs. UNION OF INDIA
|
February 14, 1991 |
|
BHAGWAN DASS BROS Vs. GHULAM AHMED DAR
|
May 6, 1991 |
|
BHAIRAV NATH Vs. CENTRAL BOARD OF EDUCATION
|
February 25, 1991 |
|
BHANOT PROPERTIES AND INDUSTRIES LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
October 11, 1991 |
|
BHANU KUMARI Vs. RAKASAM SINGH
|
August 14, 1991 |
|
BHANWAR PAL SINGH Vs. TATE DELHI ADMN
|
December 3, 1991 |
|
BHARAT BHUSHAN Vs. H B PORTFOLIO LEASING LIMITED
|
April 24, 1991 |
|
BHARAT FURNISHING CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 19, 1991 |
|
BHARTA Vs. UNION OF INDIA
|
March 20, 1991 |
|
BHARTIA CUTLER HAMMER LIMITED Vs. AVN TUBES LIMITED
|
May 15, 1991 |
|
BHASIN ASSOCIATES LIMITED Vs. HYUNDAI HEAVY INDUSTRIES COMPANY LIMITED
|
April 4, 1991 |
|
BHASIN ASSOCIATES LIMITED Vs. HYUNDAI HEAVY INDUSTRIES COMPANY LIMITED
|
November 15, 1991 |
|
BHIM SEN Vs. KUSUM PRASAD
|
April 5, 1991 |
|
BHOLA Vs. STATE
|
March 8, 1991 |
|
BIMLA RANI Vs. MUNICIPAL CORPORATION OF DELHI
|
January 9, 1991 |
|
BISHAN DASS Vs. UNION OF INDIA
|
August 14, 1991 |
|
BISHAN LAL BHALLA Vs. ARJUN RIJHSINGHANI
|
September 23, 1991 |
|
BOMBAY AMMONIA PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 19, 1991 |
|
BRAHM PRAKASH BANSAL Vs. UNION OF INDIA
|
November 1, 1991 |
|
BRAHMJIT SINGH Vs. STATE
|
September 9, 1991 |
|
BRIJ BHUSHAN JAIDKA Vs. SNEH VERMAN
|
May 9, 1991 |
|
BRIJ RANI Vs. TRIPATI SHARMA
|
September 23, 1991 |
|
C L VERMA Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 8, 1991 |
|
C P GILBERT Vs. UNION OF INDIA
|
July 12, 1991 |
|
C P KALRA Vs. AIR INDIA LIMITED
|
July 31, 1991 |
|
C W T Vs. O P TANDON
|
December 6, 1991 |
|
CANARA BANK Vs. M M POLYPACKING PRIVATE LIMITED
|
November 25, 1991 |
|
CANARA BANK Vs. PERPETUAL BEERS
|
September 20, 1991 |
|
CANARA BANK Vs. SHRI YAG DATT PURI
|
April 23, 1991 |
|
CANARA BANK Vs. NIRANJAN KUMAR NANGIA
|
October 8, 1991 |
|
CAPT K C SHUKLA Vs. INDIAN AIRLINES
|
May 29, 1991 |
|
CARRASCO INVESTMENT LIMITED Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
|
May 14, 1991 |
|
CENTRAL GOVERNMENT Vs. COMMISSIONER OF PAYMENTS
|
October 1, 1991 |
|
CENTRAL WAREHOUSING CORPORATION Vs. BATRA CONTRACTORS
|
May 7, 1991 |
|
CHAIRMAN AND MANAGING DIRECTOR PUNJAB AND SIND BANK Vs. JASBIR SINGH DHILLON
|
April 10, 1991 |
|
CHAND CHITS AND FINANCE PRIVATE LIMITED Vs. SUPER ADVERTISERS
|
April 8, 1991 |
|
CHANDRA WATI Vs. STATE
|
February 14, 1991 |
|
CHARAN SINGH Vs. STATE
|
April 10, 1991 |
|
CHAWLA AND CO Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
November 4, 1991 |
|
CHAWLA TECHNO CONSTRUCTION LIMITED Vs. PUNJAB NATIONAL BANK
|
November 18, 1991 |
|
CHET RAM Vs. UNION OF INDIA
|
April 19, 1991 |
|
CHIRANJILAL Vs. BHAGWAN DASS
|
May 30, 1991 |
|
CHITRANJAN MEDICOS Vs. UNION OF INDIA
|
December 6, 1991 |
|
CHITTOR CO OPERATIVE SUGAR LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
August 21, 1991 |
|
CHOWDHARY CHEMICAL WORKS Vs. COMMISSIONER OF SALES TAX NEW DELHI
|
February 22, 1991 |
|
CIVIL & SESSIONS COURTS STENOGRAPHERS ASSN. & ORS. Vs. UNION OF INDIA & ORS.
|
February 12, 1991 |
|
COLLECTOR M C GAUTAM Vs. UNION OF INDIA
|
July 31, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. DAYA WATI MODI
|
August 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. NEW EVEREST CONSTRUCTION CO
|
September 27, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KANJI MAL AND SONS
|
May 30, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
July 9, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT CARBON AND RIBBON MFG COMPANY PRIVATE LIMITED
|
February 20, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. DUNCANS AGRO INDUSTRIES LIMITED
|
February 1, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL DEVICES INDIA LIMITED
|
February 13, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. APPARELS EXPORT PROMOTION COUNCIL
|
February 13, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. UBEROI LTD
|
January 17, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN HANDICRAFTS
|
January 17, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SUPERIOR AIR PRODUCTS LTD
|
January 15, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. DAULAT RAM DHARMABIR AUTO P LTD
|
January 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ARVIND CONSTRUCTION CO PRIVATE LIMITED
|
January 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL BUILDERS
|
January 22, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. STELLAR INVESTMENT LIMITED
|
April 16, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. H S CHAUHAN
|
April 16, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CHOPRA S P
|
April 16, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. EXPO MACHINERY LIMITED
|
April 15, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR MEHRA
|
April 4, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. AUTOPINS INDIA
|
April 3, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. RATHI UDYOG LIMITED
|
March 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
|
December 17, 1991 |
|
COMMISSIONER OF SALES TAX Vs. UNITED INDIA MACHINERY AGENCIES
|
April 15, 1991 |
|
COMMISSIONER OF SALES TAX Vs. JANTA WIRE WORKS
|
February 18, 1991 |
|
COMMISSIONER OF SALES TAX Vs. SAM ENTERPRISES
|
February 19, 1991 |
|
COMMISSIONER OF SALES TAX Vs. J R TRADING CO
|
July 16, 1991 |
|
COMMISSIONER OF SALES TAX Vs. ESSEX FARMS PRIVATE LIMITED
|
July 18, 1991 |
|
COMMISSIONER OF SALES TAX Vs. DELHI COAL SUPPLIERS ASSOCIATION
|
July 24, 1991 |
|
COMMISSIONER OF SALES TAX Vs. GENERAL TRADING AND SALES CORPORATION
|
July 25, 1991 |
|
COMMISSIONER OF SALES TAX NEW DELHI Vs. GRAMOPHONE CO OF INDIA
|
August 23, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. PRITHVI RAJ AND CO
|
July 11, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. VARSHA GUPTA
|
February 7, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. USHA GUPTA/MISS SONIA GUPTA
|
February 7, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. SHAKTI SIKAND
|
January 22, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. H R GANDHI
|
April 12, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. NARINDER KAUR
|
April 12, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. TANDON A K
|
December 6, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. TANDON O P
|
December 6, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. R S TANDON
|
December 6, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. SITA RAM ARVIND KUMAR
|
November 26, 1991 |
|
COMMISSIONER OF WEALTH TAX DELHI VII NEW DELHI Vs. A K TANDON
|
December 6, 1991 |
|
COMMON CAUSE Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
July 12, 1991 |
|
COMMR OF SALES TAX NEW DELHI Vs. TARA CHAND SAHNI AND SONS
|
July 11, 1991 |
|
CONTINENTAL ENTERPRISES Vs. NATIONAL A C M F
|
January 21, 1991 |
|
CORPORATE EXECUTIVE ASSOCIATION OF NTPC CEAN Vs. UNION OF INDIA
|
October 21, 1991 |
|
CORPORATION BANK Vs. SUNIL KUMAR
|
May 9, 1991 |
|
COUNCIL OF THE INSTITUTE OF ACCOUNTANTS OF INDIA NEW DELHI Vs. DINESH KUMAR F C A
|
September 23, 1991 |
|
COURT ON ITS OWN MOTION Vs. S K GARG ACP VIVEK VIHAR
|
January 25, 1991 |
|
COURT ON ITS OWN MOTION Vs. B D KAUSHIK
|
December 19, 1991 |
|
CUSTODIAN OF EVACUEE PROPERTY Vs. MUSLIM AHMED
|
July 16, 1991 |
|
CYPRIAIN DURUAKU Vs. UNION OF INDIA
|
December 18, 1991 |
|
D C BHATIA Vs. UNION OF INDIA
|
February 11, 1991 |
|
D S BANSAL Vs. K G KRISHNAMURTHY
|
October 21, 1991 |
|
D SHARAN Vs. INDIAN AIRLINES
|
December 18, 1991 |
|
D.L.F. LIMITED Vs. UNION OF INDIA (UOI)
|
February 26, 1991 |
|
DALMIA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1991 |
|
DALMIA R A O P Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1991 |
|
DALVIR SINGH GAHLOT Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS CLA
|
November 14, 1991 |
|
DAYA WANTI DASUJA Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
January 24, 1991 |
|
DEEPAK BHAGNANI Vs. UNION OF INDIA
|
August 13, 1991 |
|
DEEPAK DEWAN Vs. SHANTI DIWAN
|
July 9, 1991 |
|
DEFENCE COLONY WELFARE ASSOCIATION Vs. UNION OF INDIA
|
March 11, 1991 |
|
DELHI AUTOMOBILES Vs. COMMISSIONER OF SALES TAX
|
February 22, 1991 |
|
DELHI BAR ASSOCIATION Vs. PRASAD
|
August 14, 1991 |
|
DELHI DEVELOPMENT AUTHORITY Vs. R L JAIN
|
August 14, 1991 |
|
DELHI DEVELOPMENT AUTHORITY Vs. AMARNATH
|
January 24, 1991 |
|
DELHI LAWN TENNIS ASSOCIATION Vs. SHYAM MINOTRA
|
May 7, 1991 |
|
DELHI SIMLA CATHOLIC ARCHDIOCESE Vs. UNION OF INDIA
|
May 23, 1991 |
|
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
|
November 19, 1991 |
|
DELHI TRANSPORT CORPORATION Vs. SHOBHA CHANDRAKANT
|
October 23, 1991 |
|
DESH RAJ Vs. HARI RAMM AND ANOTHER
|
November 28, 1991 |
|
DEWAN DAULAT RANI KAPOOR Vs. UNION OF INDIA
|
January 18, 1991 |
|
DEWAN SURAJ PARKASH CHOPRA AND SONS Vs. DELHI DEVELOPMENT AUTHORITY AND ANOTHER
|
January 23, 1991 |
|
DHAN RAJ DEV RISHAN Vs. FOOD CORPORATION OF INDIA
|
August 6, 1991 |
|
DHAN RAJ JETHWANI Vs. UNION OF INDIA
|
March 6, 1991 |
|
DHARAM CHAND Vs. UNION OF INDIA
|
April 8, 1991 |
|
DHONDUP LAMA Vs. UNION OF INDIA
|
January 9, 1991 |
|
DIMPY FASHIONS INDIA Vs. DELHI DEVELOPMENT AUTHORITY
|
December 2, 1991 |
|
DOLLY VARSHNEY Vs. DIRECOTR GENERAL HEALTH SERVICES
|
March 22, 1991 |
|
DURGA PRASAD Vs. SHIV LAL
|
April 12, 1991 |
|
DURGO Vs. STATE
|
January 22, 1991 |
|
DWARKA NATH KUNDRA Vs. MOTI LAL BHATIA
|
April 15, 1991 |
|
ELECON ENGINEERING COMPANY LIMITED Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE
|
March 14, 1991 |
|
ELEPHANTA OIL VANASPATI INDUSTRIES LIMITED Vs. UNION OF INDIA
|
November 11, 1991 |
|
ELIZABETH MATHEW Vs. VASDEV
|
February 12, 1991 |
|
ENFORCEMENT DIRECTORATE Vs. ABHEY OSWAL
|
October 23, 1991 |
|
ESCORTS LIMITED Vs. UNION OF INDIA
|
January 10, 1991 |
|
EUGNA D SILVA Vs. GANJU RAM & OTHERS
|
February 12, 1991 |
|
FANCY CORPORATION LIMITED Vs. UNION OF INDIA
|
December 18, 1991 |
|
FOREMOST DAIRIES LIMITED Vs. UNION OF INDIA
|
December 18, 1991 |
|
FOURESS ENGINEERING INDIA PRIVATE LIMITED Vs. DELHI ADMINISTRATION
|
February 8, 1991 |
|
FRIENDS CENTRAL GOVERNMENT EMPLOYEES CO OPERATIVE HOUSING BOARD SOCIETY LIMITED Vs. REGISTRAR OF CO OPERATIVES
|
March 7, 1991 |
|
G R AMBWANI Vs. ANAND MOHAN AND SONS HUF
|
October 22, 1991 |
|
G S RAWAT Vs. UNION OF INDIA
|
October 28, 1991 |
|
G.S. ATWAL AND CO. Vs. NATIONAL PROJECT CONSTRICTION CORPORATION LTD.
|
March 22, 1991 |
|
GANGESHWAR LTD Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1991 |
|
GANGESHWAR LTD Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1991 |
|
GARGI KHOSLA Vs. S S WALIA
|
July 9, 1991 |
|
GIAN CHAND HALWAI Vs. COMMISSIONER OF SALES TAX
|
February 18, 1991 |
|
GIRDHARI LAL Vs. STATE
|
October 7, 1991 |
|
GIRISH CHAND GUPTA Vs. D D AGGARWAL
|
August 8, 1991 |
|
GOBIND RAM Vs. GIAN CHAND
|
December 20, 1991 |
|
GOPAL Vs. STATE
|
April 11, 1991 |
|
GOPI CHAND SHIVHARE Vs. UNION OF INDIA
|
March 13, 1991 |
|
GRAND SLAM INTERNATIONAL Vs. UNION OF INDIA
|
September 24, 1991 |
|
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. UNION OF INDIA
|
May 13, 1991 |
|
GUDIYA CO OP G H SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
May 1, 1991 |
|
GUL RAJ RAGHUMAL Vs. FOOD CORPORATION OF INDIA
|
August 19, 1991 |
|
GULF TRIVENDRUM AIR FARE FORUM Vs. CHAIRMAN AND MANAGING DIRECTOR AIR INDIA
|
June 5, 1991 |
|
GUPTA TRADING COMPANY Vs. SALES TAX OFFICER
|
July 24, 1991 |
|
GURBUX BHIRYANI Vs. J K HANDA
|
August 5, 1991 |
|
H B PRABHU Vs. ORIENTAL BANK OF COMMERCE
|
March 6, 1991 |
|
H B VERMA Vs. UNION OF INDIA
|
October 29, 1991 |
|
H C CHOPRA Vs. ANAND KUMARI
|
January 9, 1991 |
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H C RAGHUBIR Vs. UNION OF INDIA
|
April 5, 1991 |
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HAFIZ MOHD LIAQAT Vs. UNION OF INDIA
|
February 8, 1991 |
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HANS RAJ BHALLA Vs. UNION OF INDIA
|
July 16, 1991 |
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HANSIPRA GMBH Vs. DRESDNER BANK FRANK FRUT
|
December 1, 1991 |
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HANSRAJ PRUSHOTTAM DASS Vs. SUMAN JAIN
|
February 28, 1991 |
|
HANUMAN MANGAL CO OP GROUP HOUSING SOCIETY Vs. UNION OF INDIA
|
November 10, 1991 |
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HAR NARAIN Vs. BUDHRAM
|
May 29, 1991 |
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HARBANS LAL Vs. JAGPAL SINGH
|
February 21, 1991 |
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HARBANS LAL Vs. UNION OF INDIA
|
January 25, 1991 |
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HARBHAGWAN PRABH DAYAL Vs. MOHAMMAD ISHAQ
|
October 11, 1991 |
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HARBHAJAN SINGH JAURA Vs. UNION OF INDIA
|
December 10, 1991 |
|
HARBIR SINGH Vs. STATE
|
February 13, 1991 |
|
HARDYAL SINGH MEHTA Vs. MUNICIPAL CORPORATION OF DELHI
|
October 23, 1991 |
|
HARI CHAND Vs. UNION OF INDIA
|
August 5, 1991 |
|
HARISH CHAND Vs. STATE
|
September 25, 1991 |
|
HARISH CHANDRA INDIA PRIVATE LIMITED Vs. CORPORATION BANK
|
April 29, 1991 |
|
HARNAM SINGH Vs. BHAGWAN SINGH
|
February 6, 1991 |
|
HARPAL SINGH Vs. STATE
|
August 8, 1991 |
|
HARVIR GIRI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 8, 1991 |
|
HARVIR GIRI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 9, 1991 |
|
HASMUKH TRIVEDI Vs. STATE & ANR.
|
August 13, 1991 |
|
HASMUKHTRIVEDI Vs. STATE
|
August 13, 1991 |
|
HIDESIGN Vs. HI DESIGN CREATIONS
|
January 8, 1991 |
|
HIMMAT RAM Vs. STATE
|
September 23, 1991 |
|
HINDUSTAN PENCILS LTD Vs. APTUDET INDUSTRIES
|
July 10, 1991 |
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HIRA LALL AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 25, 1991 |
|
HORI LAL Vs. SARWAN KUMAR
|
August 26, 1991 |
|
HORIZON TRAVELS Vs. PAN AMERICAN W AIRLINE
|
January 17, 1991 |
|
HUKAM CHAND Vs. STATE
|
December 4, 1991 |
|
HUKAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
August 7, 1991 |
|
I.P. MAHENDRU Vs. NEW BANK OF INDIA
|
November 14, 1991 |
|
INDER KANT JHA Vs. STATE
|
August 16, 1991 |
|
INDERJIT SINGH Vs. TARLOCHAN SINGH
|
February 7, 1991 |
|
INDERJIT SINGH Vs. ENGINEERING PROJECT (INDIA) LTD. AND ANOTHER
|
February 4, 1991 |
|
INDERPAL SINGH Vs. INDER KAUR
|
May 10, 1991 |
|
INDIA MEDICO INSTRUMENTS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 13, 1991 |
|
INDIAN AIRLINES Vs. ARUNA GOEL
|
March 11, 1991 |
|
INDIAN AIRLINES Vs. AIRLINES CABIN CREW ASSN
|
December 13, 1991 |
|
INDIAN INSTITUTE OF TECHNOLOGY Vs. P C JAIN
|
May 7, 1991 |
|
INDIAN REFRIGERATION INDUSTRIES Vs. LT GOVERNOR
|
April 10, 1991 |
|
INDU GUPTA Vs. SANJAY KUMAR GUPTA
|
November 28, 1991 |
|
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. MUNICIPAL CORPORATION OF DELHI
|
January 8, 1991 |
|
INTEROCEAN SHIPPING Vs. Y R PURI
|
August 8, 1991 |
|
ISHAQ YAQOOB SAYAEDNA Vs. MAHENDRA PRASAD
|
July 15, 1991 |
|
ISHWAR DASS RAJPUT Vs. CHAMAN PRAKASH PUN
|
May 14, 1991 |
|
ISHWATI DEVI Vs. STATE
|
October 3, 1991 |
|
J C T LIMITED Vs. STATE DELHI ADMINISTRATION
|
December 20, 1991 |
|
J K CEMENT WORKS Vs. UNION OF INDIA
|
September 4, 1991 |
|
J K INDUSTRIES LIMITED Vs. MOHAN INVESTMENT AND PROPERTIES PRIVATE LIMITED
|
April 22, 1991 |
|
J K INDUSTRIES LTD Vs. LABOUR COURT
|
April 26, 1991 |
|
J K SYNTHETICS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
March 22, 1991 |
|
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1991 |
|
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1991 |
|
J S BHALLA AND BROS Vs. COMMISSIONER OF SALES TAX
|
April 24, 1991 |
|
JAGDAMBA AUTO INDUSTRIES Vs. KOMAL YADAV
|
August 22, 1991 |
|
JAGDAMBAAUTO INDUSTRIES Vs. KAMAL YADAV
|
August 23, 1991 |
|
JAGDISH CHAND SHARMA Vs. STATE
|
August 6, 1991 |
|
JAGDISH CHANDER GULATI Vs. RAM CHAND LAKRAM
|
November 11, 1991 |
|
JAGDISH KUMAR Vs. MOHINI KUMAR
|
February 7, 1991 |
|
JAGDISH PRASAD GOEL Vs. UNION OF INDIA AND OTHERS
|
August 20, 1991 |
|
JAGPAUL KAUR Vs. INDERJEET SARUP
|
October 1, 1991 |
|
JAI DEV SHARMA Vs. ASHOK KUMAR
|
July 8, 1991 |
|
JAMIA HAMDARD Vs. DELHI ADMINISTRATION
|
November 11, 1991 |
|
JANE ALAM Vs. AHMED MIAN
|
November 15, 1991 |
|
JASVIR KAUR Vs. UNION OF INDIA
|
November 25, 1991 |
|
JASWANT SINGH Vs. GURBAX SINGH KOHLI
|
October 11, 1991 |
|
JOGINDER KUMAR Vs. STATE
|
May 21, 1991 |
|
JOGINDER NATH MAINI Vs. MANAWAR KHAN
|
August 13, 1991 |
|
JOGINDER SINGH Vs. K C JOHOREY
|
May 29, 1991 |
|
JYOTSNA HOLDING PRIVATE LIMITED Vs. UNION OF INDIA
|
February 6, 1991 |
|
JYOTSNA RAINA Vs. TAMILNADU HANDICRAFTS DEVELOPMENT CORPORATION LIMITED
|
August 21, 1991 |
|
K B MATHUR Vs. SHEEL KUMAR SAXENA
|
September 16, 1991 |
|
K K SARIN Vs. PIGETT CHAPMAN AND CO
|
November 15, 1991 |
|
K L ANAND Vs. REHMATULLAH
|
September 30, 1991 |
|
K M SINGH Vs. SECRETARY ASSOCIATION OF INDIAN UNIVERSITIES
|
April 26, 1991 |
|
K P SINGH Vs. CHIRANJI LAL
|
October 24, 1991 |
|
K R SUNDA Vs. B S MEHTA
|
October 22, 1991 |
|
K RAVIRIDRANATHAN Vs. UNION OF INDIA
|
March 20, 1991 |
|
KAILASH CHAND Vs. STATE
|
February 13, 1991 |
|
KALAWATI ALIAS KAMLA Vs. UNION OF INDIA
|
May 9, 1991 |
|
KAMTA PRASHAD GUPTA Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
|
August 8, 1991 |
|
KANHAIYA LAL YADAV Vs. MUNICIPAL COLORATION OF DELHI
|
November 18, 1991 |
|
KANISHKA AGGARWAL Vs. UNIVERSITY OF DELHI
|
March 11, 1991 |
|
KANT KUMARI Vs. UNION OF INDIA
|
July 8, 1991 |
|
KANWAR KUMAR SETH Vs. MULKH RAJ MALHOTRA
|
November 7, 1991 |
|
KARAM CHAND PURAN CHAND Vs. UNION OF INDIA
|
April 19, 1991 |
|
KAVERI COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
|
May 10, 1991 |
|
KAVITA TREHAN Vs. BALASARA H PRODUCT
|
May 28, 1991 |
|
KESHO DASS Vs. UNION OF INDIA
|
April 11, 1991 |
|
KESHO DASS Vs. UNION OF INDIA
|
April 9, 1991 |
|
KHAZAN SINGH Vs. STATE
|
September 6, 1991 |
|
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX
|
January 10, 1991 |
|
KISHAN LAL WINE MERCHANTS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
March 21, 1991 |
|
KOMAL PLASTIC INDUSTRIES Vs. ROXY ENTERPRISES PRIVATE LIMITED
|
January 25, 1991 |
|
KRISHAN KUMAR Vs. STATE
|
March 5, 1991 |
|
KRISHNA Vs. ATTAR SINGH
|
November 22, 1991 |
|
KRUPANIDNI EDUCITION TRUST REGD Vs. SECRETARY PHARMACY COUNCIL OF INDIA
|
October 30, 1991 |
|
KULBIR SINGH SRIKANT Vs. STATE
|
December 12, 1991 |
|
KULDIP KUMAR WADHWA Vs. COMMISSIONER OF POLICE
|
February 26, 1991 |
|
KUMARI RENUKA KHURANA Vs. DELHI ADMINISTRATION
|
May 31, 1991 |
|
KUNDAN Vs. UNION OF INDIA
|
March 20, 1991 |
|
KUNNATHULLY VBLAYUDHAN SUBRAMANIANN Vs. UNION OF INDIA
|
August 20, 1991 |
|
KUSUM ANSAL Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1991 |
|
L D MEENA Vs. STATE
|
March 4, 1991 |
|
L K BEHL Vs. LT GOVERNOR OF DELHI
|
August 1, 1991 |
|
L M L LTD Vs. R K SHARMA
|
March 21, 1991 |
|
L R GUPTA Vs. UNION OF INDIA
|
November 4, 1991 |
|
LAIQ AHMED Vs. ANGIO ARABIC HIGHER SECONDARY SCHOOL
|
November 19, 1991 |
|
LAL CHAND BEDI Vs. MUNICIPAL CORPORATION OF DELHI
|
March 12, 1991 |
|
LALIT MOHAN PURI Vs. PURE DRINKS NEW DELHI LIMITED
|
October 30, 1991 |
|
LAXMI DEVI Vs. TEJ RAM
|
March 13, 1991 |
|
LEELA RAM Vs. STATE
|
February 21, 1991 |
|
LIEK RASHID KHAN Vs. UNION OF INDIA
|
April 30, 1991 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. RAGHUNATH PRASAD ALMAL
|
April 16, 1991 |
|
LIPTON INDIA LIMITED Vs. INDUSTRIAL TRIBUNAL NO LL
|
May 14, 1991 |
|
LOHA UDYOG Vs. DELHI DEVELOPMENT AUTHORITY
|
October 11, 1991 |
|
LOTIKA VARDARAJAN Vs. HAWAHAR LAL NEHRU UNIVERSITY
|
February 8, 1991 |
|
LT GENERAL J K ARORA Vs. UNION OF INDIA
|
August 12, 1991 |
|
LT GENL R K ANAND Vs. UNION OF INDIA
|
August 14, 1991 |
|
LT. COL. A.K. DOGRA (RETD.) Vs. INDIAN RAILWAY CONSTRUCTION CO. LTD.
|
May 27, 1991 |
|
LUXMI MARKETING PRIVATE LIMITED Vs. MOHINI GUJRAL
|
January 8, 1991 |
|
M D INTERNATIONAL INN Vs. K L SETHI
|
April 25, 1991 |
|
M G JAIN CO Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
May 13, 1991 |
|
M K KUNHIMOHAMED Vs. UNION OF INDIA
|
March 12, 1991 |
|
M L ARORA Vs. MUNICIPAL CORPORATION OF DELHI
|
April 30, 1991 |
|
M L PURI Vs. SUNDER DASS
|
December 2, 1991 |
|
M M L BHASIN Vs. UNION OF INDIA
|
August 20, 1991 |
|
M P MATTUR Vs. UNION OF INDIA
|
September 11, 1991 |
|
M P RAWLA Vs. S D TYAGI
|
April 23, 1991 |
|
M S CHAWLA AND CO Vs. DESU
|
November 4, 1991 |
|
M S JASRA Vs. GOVERNOR R B I
|
September 20, 1991 |
|
M SUBRAMANIUM Vs. GENERAL MANAGER
|
April 15, 1991 |
|
M/S NARAIN DASS R. ISRANI Vs. UNION OF INDIA
|
December 10, 1991 |
|
M/S SCORPIOS INTERNATIONAL Vs. M/S CNA EXPORTS PVT. LTD.
|
April 23, 1991 |
|
MADAN LAL Vs. R K SOLANKI
|
May 27, 1991 |
|
MADAN LAL Vs. REGISTRAR DELHI HIGH COURT
|
November 4, 1991 |
|
MADAN LAL LAMBA Vs. TARLOK SINGH SEHGAL
|
January 17, 1991 |
|
MADAN MOHAN PRASAD Vs. STATE DELHI ADMINISTRATION
|
July 9, 1991 |
|
MADAN MOHAN PRASAD Vs. STATE (DELHI ADMN )
|
July 27, 1991 |
|
MAHABIR PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI
|
February 28, 1991 |
|
MAHABIR SINGH Vs. DELHI ADMINISTRATION
|
February 6, 1991 |
|
MAHANAGER TELEPHONE NIGAM LTD. Vs. BHARTIYA MAHANAGAR TELEPHONE NIGAM KARAMCHARI SANGH
|
April 12, 1991 |
|
MAHARAJA ASHOK PAL Vs. N D P C
|
January 9, 1991 |
|
MAHARAJA INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
December 6, 1991 |
|
MAHARAJA JAGAT SINGH Vs. SAWAI BHAWANI SINGH
|
March 20, 1991 |
|
MAHINDER SINGH Vs. NARINDER SINGH
|
December 18, 1991 |
|
MAHLA RAM Vs. FAQUIR CHAND
|
September 11, 1991 |
|
MAHMOOD Vs. STATE
|
April 9, 1991 |
|
MAMBRAM VALIYATTU KAMMU Vs. UNION OF INDIA
|
January 21, 1991 |
|
MAMTA TANEJA Vs. D D A AND ORS
|
March 18, 1991 |
|
MANAGEMENT OF DAILY PARTAP Vs. DELHI ADMINISTRATION
|
February 8, 1991 |
|
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. WORKMAN
|
December 16, 1991 |
|
MANGAT Vs. DELHI DEVELOPMENT AUTHORITY
|
November 22, 1991 |
|
MANGLAM CEMENT COMPANY LIMITED Vs. ASSISTANT COLLECTOR
|
April 23, 1991 |
|
MANI RAM Vs. RATAN LAL SAINI
|
July 9, 1991 |
|
MANITHODIKA ABDUL REHIMAN Vs. UNION OF INDIA
|
May 1, 1991 |
|
MANMOHAN SINGH Vs. INDO AMERICAN ELECTRICALS LIMITED
|
December 19, 1991 |
|
MASOODAHMED Vs. STATE
|
May 7, 1991 |
|
MASTER BUILDERS Vs. UNITED STATES OF AMERICA
|
February 15, 1991 |
|
MASTER DHRUV GOYAL Vs. ANAND PERKESH
|
May 2, 1991 |
|
MASTER VINAY KUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
July 29, 1991 |
|
MEENA Vs. STATE DELHI ADMINISTRATION
|
February 4, 1991 |
|
MEGSONS EXPORTS Vs. UNION OF INDIA
|
September 23, 1991 |
|
METRO GUEST HOUSE Vs. STATE
|
November 22, 1991 |
|
MITHILESH KUMARI MANGIA Vs. LT GOVERNOR
|
October 7, 1991 |
|
MODI CEMENT LIMITED Vs. UNION OF INDIA
|
October 25, 1991 |
|
MODI CEMENT LIMITED Vs. UNION OF INDIA
|
May 15, 1991 |
|
MOHAL LAL NAI Vs. UNION OF INDIA
|
January 4, 1991 |
|
MOHAMMAD JAHAN BEGUM Vs. ABDUL HAKIM
|
May 17, 1991 |
|
MOHAMMAD SALEEM Vs. STATE DELHI ADMINISTRATION
|
September 4, 1991 |
|
MOHAN LAL Vs. STATE
|
January 25, 1991 |
|
MOHAN LAL KUBA Vs. S K MEHRA
|
February 14, 1991 |
|
MOHAN LAL RATHI Vs. ADDITIONAL RAGISTRAR OF COMPANIES
|
November 25, 1991 |
|
MOHD ASHFAQ @ HAJI KALLU Vs. UNION OF INDIA
|
January 8, 1991 |
|
MOHD. AYUB @ GAMA Vs. MST. FARHAT JAMAL
|
October 5, 1991 |
|
MOHD. NASIM Vs. UNION OF INDIA
|
July 29, 1991 |
|
MOHINDER JASPAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1991 |
|
MOHINDER SINGH BINDRA Vs. M R JALAN
|
February 21, 1991 |
|
MOOLA Vs. STATE
|
January 8, 1991 |
|
MOTI LAL BANARASI DASS Vs. DELHI AUTOMOBILES PRIVATE LIMITED
|
January 7, 1991 |
|
MUKIMUDDIN Vs. STATE
|
April 5, 1991 |
|
MUNAWARI BEGUM Vs. KISHAN KUMAR
|
December 7, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SAVITRI DEVI
|
December 2, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MADAN LAL CHUNI LAL
|
February 28, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. J S AHUJA
|
February 23, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. N K BHATT
|
January 28, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PRAMOD NATH
|
February 14, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SANT SINGH CHAWLA
|
January 31, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. S D S BALI
|
August 20, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. N C JAIN
|
July 24, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PRAGATI BUILDERS AND N R D C OF INDIA
|
May 13, 1991 |
|
MUNICIPAL CORPORATION OF DELHI Vs. INSTITUTE OF ECONOMIC AND MARKET RESEARCH (PRIVATE) LIMITED
|
October 22, 1991 |
|
MUNICIPAL CORPORATION OF DELHI DESU Vs. ASIAN ART PRINTERS
|
April 25, 1991 |
|
MURTI DEVI Vs. UNION OF INDIA
|
January 25, 1991 |
|
N A HYDERALI Vs. UNION OF INDIA
|
March 15, 1991 |
|
N D S E HOUSING SOCIETY RESIDENTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
|
July 24, 1991 |
|
N S DASS BAHL Vs. UNION OF INDIA
|
October 21, 1991 |
|
NAFED KRISHI WORKERS UNION Vs. NAFED
|
October 3, 1991 |
|
NAHAR SINGH Vs. UNION OF INDIA
|
July 30, 1991 |
|
NAHAR SINGH Vs. BIJYA NAND
|
May 21, 1991 |
|
NAIRS ARKIMETALS PRIVATE LIMITED Vs. NEW DELHI HOTELS LIMITED
|
December 4, 1991 |
|
NAND KISHORE Vs. STATE DELHI ADMINISTRATION
|
March 8, 1991 |
|
NARAIN DASS Vs. THE REGISTRAR, DELHI HIGH COURT & ORS.
|
April 8, 1991 |
|
NARAIN DASS R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 2, 1991 |
|
NARAIN DASS R ISRANI Vs. UNION OF INDIA
|
December 12, 1991 |
|
NARAIN SINGH Vs. MAHINDER SINGH
|
December 18, 1991 |
|
NARESH KUMAR SETH Vs. UNION OF INDIA
|
December 20, 1991 |
|
NARESH KUMAR SETH Vs. UNION OF INDIA
|
August 28, 1991 |
|
NARINDER SINGH Vs. RAJ KUMARI KARIKA
|
December 6, 1991 |
|
NATHI Vs. GOAN SABHA
|
November 29, 1991 |
|
NATHU SINGH Vs. UNION OF INDIA
|
January 25, 1991 |
|
NATIONAL RESEARCH DEVELOPMENT CORPAORATION Vs. MALWA METAL POWDER PRIVATE LIMITED
|
December 6, 1991 |
|
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. BHANOT ENGINEERING
|
February 22, 1991 |
|
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SINGER COMPANY
|
February 12, 1991 |
|
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. UNION OF INDIA
|
April 25, 1991 |
|
NAVEEN CHAND JOHRI Vs. STATE
|
May 15, 1991 |
|
NAZIR AHMED WANI Vs. STATE
|
February 1, 1991 |
|
NAZIR AHMED WANI AND ANR. Vs. STATE AND ANR.
|
February 21, 1991 |
|
NEELAM ANAND Vs. MUNICIPAL CORPORATION OF DELHI
|
July 9, 1991 |
|
NEIRAH BHARGAVA Vs. LT GOVERNOR OF DELHI
|
February 14, 1991 |
|
NEKI RAM SOHAN DASS Vs. DELHI DEVELOPMENT AUTHORITY
|
November 29, 1991 |
|
NEO SHINE VARNISHES Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
April 5, 1991 |
|
NEW BANK OF INDIA Vs. ROSHAN ENGINEERING INDUSTRIES AND OTHERS
|
May 13, 1991 |
|
NEW DELHI GENERAL MAZDOOR UNION Vs. DELHI OFFICES AND ESTABLISHMENT EMPLOYEES UNION
|
April 30, 1991 |
|
NEW DELHI GENERAL MAZDOOR UNION Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES
|
April 30, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAYA WATI AND OTHERS
|
August 28, 1991 |
|
NEW INDIA ASSURANCE CO. Vs. KAMLA DEVI AND ORS.
|
February 8, 1991 |
|
NEW INDIA ASSURANCE CO. Vs. SOMA RANI
|
May 31, 1991 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SHEILA DEVI
|
September 23, 1991 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DARSHAN SINGH
|
August 12, 1991 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOTOR REPLACEMENT CO
|
March 14, 1991 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NEENA GOEL
|
January 31, 1991 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
January 8, 1991 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PUSHPA KAKKAR ABD ORS
|
December 10, 1991 |
|
NEW INDIA CO OPERATIVE INDUSTRIAL PRO SOCIETY LIMITED Vs. UNION OF INDIA
|
July 15, 1991 |
|
NEW RAJDHANI CO OPERATIVE SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
January 15, 1991 |
|
NIRMALJIT Vs. BHARAT STEEL TUBES LIMITED
|
January 25, 1991 |
|
NISAR AHMED Vs. UNION OF INDIA
|
May 31, 1991 |
|
O P SETHI Vs. LT GOVERNOR
|
August 5, 1991 |
|
O S SAXENA Vs. D T C
|
March 22, 1991 |
|
OLD VILLAGE INDUSTRIES LIMITED Vs. BRITISH AIRWAYS
|
July 30, 1991 |
|
OM METALS AND MINERALS PVT. LTD. Vs. STATE
|
June 13, 1991 |
|
OM PAIWAL Vs. DELHI ADMINISTRATION
|
March 21, 1991 |
|
OM PARKASH Vs. VAID SHYAM SUNDER
|
November 20, 1991 |
|
OM PARKASH ALIAS OMI ALIAS FAUZI Vs. STATE
|
May 29, 1991 |
|
OM PARKASH BHUTANI SINCE DECEASES Vs. KUL BHTJSHAN
|
January 18, 1991 |
|
OM PARKASH SRI CHAND KUKREJA Vs. STATE
|
May 7, 1991 |
|
OM PRAKASH Vs. DELHI ADMINISTRATION
|
November 22, 1991 |
|
OM PRAKASH Vs. ADMINISTRATOR
|
November 29, 1991 |
|
ORIENT ENTERPRISES Vs. UNION OF INDIA
|
May 10, 1991 |
|
ORIENT INSURANCE COMPANY LIMITED Vs. RAM CHANDER DWIEVEDI
|
March 8, 1991 |
|
ORIENTAL BANK OF COMMERCE Vs. RAJ KUMAR & ANR
|
November 28, 1991 |
|
ORIENTAL BANK OF COMMERCE CON PLACE NEW DELHI 1 Vs. S R KISHORE AND CO
|
October 28, 1991 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHOOP SINGH
|
February 15, 1991 |
|
P B GHAYALOD Vs. MARUTI UDYOG LIMITED
|
September 11, 1991 |
|
P K BHASIN Vs. UNION OF INDIA
|
April 19, 1991 |
|
P L J AND CO Vs. PROMILLA INDUSTRIES
|
May 14, 1991 |
|
P NELSON Vs. V K SUN
|
July 31, 1991 |
|
P V KAPOOR Vs. UNION OF INDIA
|
September 6, 1991 |
|
P.K. MADHAVAN Vs. UNION OF INDIA
|
March 8, 1991 |
|
PARAS FOOD PRODUCTS Vs. MUNICIPAL CORPORATION OF DELHI
|
February 27, 1991 |
|
PARDUMAN SINGH Vs. Y D SHARMA
|
January 28, 1991 |
|
PAREKH PRINTS Vs. UNION OF INDIA
|
July 9, 1991 |
|
PARKASH BROTHERS Vs. UNION OF INDIA
|
January 28, 1991 |
|
PARKASH METAL WORKS Vs. SQUARE AUTOMATION P LTD
|
September 23, 1991 |
|
PARKASH SINGH Vs. STATE
|
February 20, 1991 |
|
PARMESHWARI DAS SHANTI PERKASH Vs. UNION OF INDIA
|
April 29, 1991 |
|
PARNEET GHILDAYAL Vs. STATE
|
September 26, 1991 |
|
PARTAP SINGH AND SONS Vs. UNION OF INDIA
|
October 24, 1991 |
|
PARTAP SMGH Vs. STATE
|
March 8, 1991 |
|
PATAUDI HOUSE TRUST Vs. UNION OF INDIA
|
February 27, 1991 |
|
PAWAN GOEL Vs. COLLECTOR OF CUSTOMS
|
November 25, 1991 |
|
PAWAN GOEL Vs. COLLECTOR OF CUSTOMS
|
December 18, 1991 |
|
PEARL APPLIANCES PRIVATE LIMITED Vs. JAY ENGINEERMG WORKS LIMITED
|
September 13, 1991 |
|
PESTICIDES INDIA Vs. UNION OF INDIA
|
August 28, 1991 |
|
PHOOL CHAND SARDANA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 13, 1991 |
|
PIONEER SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 30, 1991 |
|
POLAR ELECTROTECHS LIMITED Vs. SINGH ENGINEER
|
April 29, 1991 |
|
POONAM SOOD Vs. MUNICIPAL CORPORATION OF DELHI
|
October 7, 1991 |
|
PRADEEP BHARGAVA Vs. RAM PYARI
|
November 26, 1991 |
|
PRAHLAD SWARUP AGGAIWAL Vs. RATTAN BALA AGGARWAL
|
December 3, 1991 |
|
PRAKASH KAUR Vs. S MOHAN SINGH
|
January 24, 1991 |
|
PRAKASH ROADLINE LIMITED Vs. PRAKASH PARCEL SERVICE PRIVATE LIMITED
|
March 27, 1991 |
|
PRAKASH THAWANI Vs. STATE
|
May 31, 1991 |
|
PRAN NATH GANDHI Vs. MAKRAND SARUP
|
February 21, 1991 |
|
PRATAP SINGH Vs. UNION OF INDIA
|
May 31, 1991 |
|
PREM NATH GUPTA Vs. KAMAL KRIPLANI
|
January 10, 1991 |
|
PREM NATH MOTERS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
April 15, 1991 |
|
PREM RAJ Vs. BABU RAM
|
February 26, 1991 |
|
PREMOER RAOD CARRIERS LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
January 24, 1991 |
|
PRIDE CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
October 31, 1991 |
|
PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED Vs. H C SURI
|
May 2, 1991 |
|
PUNJAB AND SIND BANK Vs. K M T AUTOMOBILES
|
April 18, 1991 |
|
PUNJAB DAIRY DEVELOPMENT CORPORATION Vs. MULTISACK CORPORATION
|
April 2, 1991 |
|
PURAN CHAND PACKAGING INDUSTRIES PRIVATE LIMITED Vs. SONA DEVI
|
December 16, 1991 |
|
PURAN CHAND SAINI Vs. MITHLESH SAIMI
|
November 25, 1991 |
|
PURAN MAL GUPTA Vs. COMMISSIONER HOUSING DELHI DEVELOPMENT AUTHORITY
|
August 26, 1991 |
|
PURAN SINGH Vs. V S AGGARWAL
|
January 22, 1991 |
|
PUSHPA GUGLANI Vs. MODIPON LTD
|
December 12, 1991 |
|
PUSHPA SINGH Vs. GAJEENDERPAL SINGH
|
February 11, 1991 |
|
QAYAMUDDIN Vs. UNION OF INDIA
|
September 23, 1991 |
|
R DALMIA Vs. COMMISSIONER OF INCOME TAX DELHI 1 NEW DELHI
|
October 31, 1991 |
|
R H ENTERPRISES Vs. COMMISSIONER OF SALES TAX
|
July 30, 1991 |
|
R K AGGARWAL Vs. REGISTRAR CO OPERATIVE SOCIETIES DELHI
|
July 29, 1991 |
|
R K DEKA Vs. UNION OF INDIA
|
July 10, 1991 |
|
R K KAWATRA Vs. D S I D C
|
May 2, 1991 |
|
R K MITTAL Vs. UNION OF INDIA
|
August 19, 1991 |
|
R K PARIYAR AND G L MADAN AND I RAI AND MANSAROBAR COMMERCIAL ENTERPRISES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
November 19, 1991 |
|
R K SETHI Vs. EXECUTIVE DIRECTOR NEW BANK OF INDIA
|
April 22, 1991 |
|
R K SHARMA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
March 19, 1991 |
|
R K SONI Vs. SINGHARA SINGH
|
August 21, 1991 |
|
R L KAPOOR Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
|
November 18, 1991 |
|
R P BUILDERS Vs. UNION OF INDIA
|
October 24, 1991 |
|
R R SOOD Vs. D E S U
|
December 6, 1991 |
|
R.C. GUPTA Vs. BRAHMA NAND
|
August 30, 1991 |
|
RABINDRA LAL AICH Vs. MUNICIPAL CORPORATION OF DELHI
|
January 24, 1991 |
|
RADHA SOAMI SATSANG BEAR Vs. UNION OF INDIA
|
December 2, 1991 |
|
RADHU PALACE Vs. MUNICIPAL CORPORATION OF DELHI
|
October 25, 1991 |
|
RAGHBIR SINGH Vs. STATE
|
March 6, 1991 |
|
RAGHBIR SINGH Vs. MAKHOLI RAM
|
August 22, 1991 |
|
RAGHBIR SINGH Vs. UNION OF INDIA
|
March 20, 1991 |
|
RAGHU NATH SMGH Vs. UNION OF INDIA
|
April 2, 1991 |
|
RAGHUBIR SINGH Vs. UNION OF INDIA
|
February 28, 1991 |
|
RAGHUNATH Vs. STATE
|
March 4, 1991 |
|
RAHUL BEHL Vs. ICHAYAN BEHL
|
August 8, 1991 |
|
RAI SINGH Vs. STATE
|
February 21, 1991 |
|
RAJ BAHADUR Vs. STATE
|
August 14, 1991 |
|
RAJ CHOPRA Vs. NARENDER ANAND
|
April 1, 1991 |
|
RAJ DEVI Vs. MOHAMMAD SALIM SIDDIQUE
|
November 19, 1991 |
|
RAJ KUMARI Vs. DELHI ADMINISTRATION
|
August 28, 1991 |
|
RAJ PAL Vs. STATE
|
September 9, 1991 |
|
RAJDHANI ROLLER FLOUR MILLS PRIVATE LIMITED Vs. MANGILAL BAGRI
|
January 15, 1991 |
|
RAJDHANI WASTE COTTON AGENCY Vs. COMMISSIONER OF SALES TAX
|
August 28, 1991 |
|
RAJENDER KUMAR Vs. UNION OF INDIA
|
December 17, 1991 |
|
RAJENDRA NATH BHASKAR Vs. BHASKAR SRONEWARE PIPES PRIVATE LIMITED
|
May 17, 1991 |
|
RAJENDRA SETHIA Vs. PUNJAB NATIONAL BANK
|
January 28, 1991 |
|
RAJESH KUMAR BANSAL Vs. STATE OF DELHI
|
November 22, 1991 |
|
RAJESHWARI PRASAD Vs. SHYAM CHAND PRASAD
|
August 21, 1991 |
|
RAJINDER JAINA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 21, 1991 |
|
RAJINDER SINGH Vs. V P AHUJA
|
May 17, 1991 |
|
RAJINDERSINGH Vs. STATE
|
April 30, 1991 |
|
RAJJAH ALI AND SONS Vs. UNION OF INDIA
|
March 12, 1991 |
|
RAJNIDER KUMAR SHARMA Vs. KHARAITI LAL SHARMA
|
September 5, 1991 |
|
RAJRANI SEHGAL Vs. PARSHOTTAM LAL
|
December 18, 1991 |
|
RAJU PERSHAD GUPTA Vs. STATE
|
April 22, 1991 |
|
RAKESHWAR NARAIN DECD Vs. SARLA SARIN
|
December 6, 1991 |
|
RAM Vs. JAI PRAKASH
|
April 8, 1991 |
|
RAM Vs. UNION OF INDIA
|
April 24, 1991 |
|
RAM BILAS Vs. STATE
|
March 22, 1991 |
|
RAM INDER Vs. STATE
|
December 9, 1991 |
|
RAM KISHAN Vs. STATE
|
November 25, 1991 |
|
RAM NARAIN Vs. RAM KUMAR
|
February 6, 1991 |
|
RAM NARAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
April 26, 1991 |
|
RAM PARSHAD Vs. UNION OF INDIA
|
January 24, 1991 |
|
RAM SHANKAR DUBEY Vs. SHARDA NAND SEVA SANGH
|
November 10, 1991 |
|
RAM SINGH Vs. STATE
|
April 18, 1991 |
|
RAM SWAROOP KHATTAR Vs. FOREMOST INDUSTRIES INDIA LIMITED
|
December 18, 1991 |
|
RAMA ASSOCIATION PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
August 21, 1991 |
|
RAMA KAPUR Vs. I T DEV CORPORATION
|
March 6, 1991 |
|
RAMAN LAMBA Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
December 19, 1991 |
|
RAMEHAR MUNSHI Vs. UNION OF INDIA
|
April 4, 1991 |
|
RAMESH CHAND BHARDWAJA Vs. RAM PRAKASH SHARMA
|
April 8, 1991 |
|
RAMESH CHANDER SHARMA Vs. SAROJ SHARMA
|
August 1, 1991 |
|
RAMESH D SHAH Vs. UNION OF INDIA
|
April 18, 1991 |
|
RAMESH DHINGRA Vs. MUNICIPAL CORPORATION OF DELHI
|
November 26, 1991 |
|
RAMESH KUMAR BLANDOOLA Vs. NEW DELHI MUNICIPAL COMMITTEE
|
February 12, 1991 |
|
RAMESH KUMAR WADHERA Vs. UNION OF INDIA
|
November 25, 1991 |
|
RAMESH KUMAR WADHERA Vs. UNION OF INDIA
|
September 25, 1991 |
|
RAMJI DASS RAM BILAS Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1991 |
|
RAMJI LAL RAM SAROOP Vs. BOMBAY GOODS CARRIERS PRIVATE LIMITED
|
April 22, 1991 |
|
RANDHIR SINGH SAGAR Vs. ADMINISTRATOR OF DELHI
|
September 25, 1991 |
|
RANVIR SINGH Vs. UNION OF INDIA
|
November 26, 1991 |
|
RASPATI GHALE Vs. UNION OF INDIA
|
October 21, 1991 |
|
RATHI ALLOYS AND STEEL LIMITED Vs. UNDER SECRETARY TO GOVERNMENT OF INDIA
|
December 16, 1991 |
|
RATI RAM Vs. STATE
|
March 22, 1991 |
|
RATLAM ISPAT LIMITED Vs. GREAVES FESECO LIMITED
|
May 10, 1991 |
|
RATTAN SINGH Vs. UNION OF INDIA
|
March 11, 1991 |
|
RAVI KHANNA Vs. UNION OF INDIA
|
January 18, 1991 |
|
RAVI KUMAR Vs. STATE
|
May 17, 1991 |
|
RAVI SHARMA Vs. N C B
|
March 11, 1991 |
|
RAVI SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 26, 1991 |
|
RAVINDER KAPOOR ALIAS RAVI Vs. STATE
|
April 25, 1991 |
|
RAVINDER KUMAR Vs. STATE
|
March 14, 1991 |
|
RAVINDER NATH SAHNI Vs. DELHI DEVELOPMENT AUTHORITY
|
July 22, 1991 |
|
RAVINDRA MOHAN AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 1, 1991 |
|
RAWAT ENTERPRISES PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 8, 1991 |
|
RAZAK Vs. MAHENDRA PRASAD
|
July 15, 1991 |
|
REENA MANJULA Vs. SUKHDEV SINGH
|
May 14, 1991 |
|
REKHA RANI SAXENA Vs. ASHOK SAXENA
|
November 20, 1991 |
|
RENU KATHURIA Vs. H.K.L. KATHURIA
|
February 22, 1991 |
|
RENU SHARMA Vs. COLLECTOR OF CUSTOMS
|
October 23, 1991 |
|
ROHIT TANDON Vs. STATE
|
February 7, 1991 |
|
ROHTAS FINANCIERS PRIVATE LIMITED Vs. LAKSHMI COMMERCIAL BANK LIMITED
|
February 4, 1991 |
|
RONGI RAM TAH Vs. DELHI ADURN
|
November 22, 1991 |
|
ROOP HOSIERY FACTORY Vs. J.B. HOSIERY INDUSTRIES
|
October 11, 1991 |
|
ROSHAN DASS Vs. GURANDITTA MAL
|
July 17, 1991 |
|
ROSHAN LAL Vs. KULDIP RAJ
|
September 9, 1991 |
|
ROSHAN LAL GIRDHARI LAL Vs. COLLECTOR CENTRAL EXCISE
|
January 29, 1991 |
|
ROYAL BISCUITS PRIVATE LIMITED Vs. SETHI BAKERS AND CONFECTIONERS
|
August 30, 1991 |
|
RUKAN SINGH TEWATIA Vs. UNION OF INDIA
|
April 26, 1991 |
|
S AGGARWAL Vs. UNION OF INDIA
|
March 20, 1991 |
|
S ANAND DEEP SINGH Vs. RANJIT KAUR
|
January 16, 1991 |
|
S C JINDAL Vs. DELHI TRANSPORT CORPORATION
|
October 3, 1991 |
|
S C VERMA Vs. LAWYERS CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
|
August 14, 1991 |
|
S JASWANT SINGH Vs. S DARSHAN SINGH DECESED
|
May 17, 1991 |
|
S K JANGIR Vs. UNION OF INDIA
|
May 14, 1991 |
|
S KUMAR Vs. BHAGWANT SINGH
|
March 13, 1991 |
|
S L SINGHANIA Vs. ASSISTANT COMMISSIONER INCOME TAX WEALTH TAX
|
October 8, 1991 |
|
S N AGGARWAL Vs. UNION OF INDIA
|
August 2, 1991 |
|
S P JAISWAL Vs. C M SHARMA
|
February 7, 1991 |
|
S P PLASTIC Vs. STATE
|
April 1, 1991 |
|
S P SINGH Vs. GOVT OF INDIA
|
May 17, 1991 |
|
S R F CHARITABLE TRUST Vs. UNION OF INDIA
|
October 25, 1991 |
|
SABU THOMAS Vs. UNION OF INDIA
|
February 18, 1991 |
|
SALIM Vs. UNION OF INDIA
|
January 1, 1991 |
|
SANJAY GANDHI MEMORIAL EDUCATION SOCIETY REGD OF INDIA Vs. DELHI DEVELOPMENT AUTHORITY
|
December 5, 1991 |
|
SANJAY KAUSHISH Vs. D C KAUSHISH
|
September 10, 1991 |
|
SANJAY VERMA Vs. STATE
|
April 8, 1991 |
|
SANJEEV KHANNA Vs. UNION OF INDIA
|
May 31, 1991 |
|
SANJEEV KUMAR Vs. STATE
|
August 21, 1991 |
|
SANJEEV SETHI Vs. UNION OF INDIA
|
December 4, 1991 |
|
SANJIV KUMAR BHARDWAJ Vs. GHANSHYAM DASS
|
February 19, 1991 |
|
SANJJIV CHHABRA Vs. SURJAN SINGH
|
March 20, 1991 |
|
SANTOSH KUMARI SHARMA Vs. SHIVPRAKASH SHARMA
|
April 3, 1991 |
|
SANYOGTA VERMA Vs. VINOD VERMA
|
May 31, 1991 |
|
SARASWATI DALMIA Vs. BENNET COLLMAN AND COMPANY LIMITED
|
November 26, 1991 |
|
SARAVJEET SINGH Vs. STATE
|
August 5, 1991 |
|
SARBJIT SINGH Vs. VIJAY KARAN COMMISSIONER OF POLICE
|
March 12, 1991 |
|
SARDOOL SINGH Vs. PARAMJIT KAUR
|
March 14, 1991 |
|
SARLA KUMARI Vs. H L DUA
|
February 19, 1991 |
|
SAROJ KAPOOR Vs. NEW RAJDHANI COOPERATIVE HOUSE BUILDING SOCIETY LIMITED
|
April 9, 1991 |
|
SARUP CHAND Vs. UNION OF INDIA
|
March 21, 1991 |
|
SARUPI DEVI Vs. UNION OF INDIA
|
September 27, 1991 |
|
SATINDER PAL SINGH Vs. UNION OF INDIA
|
December 9, 1991 |
|
SATISH Vs. STATE
|
May 31, 1991 |
|
SATISH CHANDER Vs. DELHI TRANSPORT CORPORATION
|
October 7, 1991 |
|
SATISH KUMAR Vs. STATE AND MCD
|
January 22, 1991 |
|
SATNAM SINGH Vs. STATE
|
May 31, 1991 |
|
SAVITRI DEVI Vs. DARSHAN SINGH
|
August 22, 1991 |
|
SAYED NIZAMUDDIN MOHAMAD Vs. UNION OF INDIA
|
May 29, 1991 |
|
SAYED SIRAJUL HASAN Vs. SYED MURTAZA ALI KHAN BAHADUR
|
August 6, 1991 |
|
SCINDIA POTTERIES AND SERVICES LIMITED Vs. LAND ACQUISITION COLLECTOR MW
|
December 13, 1991 |
|
SEEMA DEVI Vs. SUSHIL KUMAR
|
January 21, 1991 |
|
SEEMAX CONSTRUCTION PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
December 12, 1991 |
|
SH. PRATAP SINGH Vs. SHRI TEJ RAM AND ANOTHER
|
March 13, 1991 |
|
SHAKUNTALA B MODA Vs. UNION OF INDIA
|
May 28, 1991 |
|
SHAM SUNDER Vs. MUNICIPAL CORPORATION OF DELHI
|
July 18, 1991 |
|
SHAMIRN REHMANI Vs. STATE
|
October 23, 1991 |
|
SHANBHU NATH Vs. SURINDER KUMAR SHARMA
|
May 31, 1991 |
|
SHANTI Vs. STATE
|
February 6, 1991 |
|
SHANTI SWAROOP BHATIA Vs. LAND ACQUISITION OFFICER
|
February 18, 1991 |
|
SHARMA TIMBER WORKS Vs. UNION OF INDIA
|
May 2, 1991 |
|
SHARP L.P.G. PVT. LTD. Vs. SEIKO ENGINEERS
|
April 16, 1991 |
|
SHASHI BAWA Vs. RUMNEEK BALA
|
February 20, 1991 |
|
SHASHI KANT Vs. STATE
|
February 1, 1991 |
|
SHASHI MITTAL Vs. UNION OF INDIA
|
April 2, 1991 |
|
SHELLINA SULTAN ALI HABIB ESMAIL Vs. CUSTOMS
|
October 1, 1991 |
|
SHEO RAJ Vs. STATE
|
April 5, 1991 |
|
SHER SINGH Vs. STATE OF DELHI
|
May 12, 1991 |
|
SHER SINGH Vs. UNION OF INDIA
|
May 28, 1991 |
|
SHER SINGH Vs. GAON SABHA
|
May 30, 1991 |
|
SHER SINGH ALIAS SHERA IN PERSON IN CUSTODY Vs. STATE
|
May 2, 1991 |
|
SHITAL PARSHAD JAIN Vs. UNION OF INDIA
|
March 5, 1991 |
|
SHIV RAM SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
August 28, 1991 |
|
SHORI LAL MONGA Vs. MAN MOHAN LAL MONGA
|
March 8, 1991 |
|
SHOURIE DUPLICATORS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 20, 1991 |
|
SHYAM KISHORE Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 1991 |
|
SHYAM LAL Vs. STATE
|
March 20, 1991 |
|
SIDHA NAND SHASTRI Vs. DELHI ADMINISTRATION
|
February 12, 1991 |
|
SIRI PAL Vs. DELHI TRANSPORT CORPORATION
|
December 5, 1991 |
|
SIRI RAM Vs. STATE
|
March 22, 1991 |
|
SITA RAM SINGHANIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX WEALTH TAX
|
July 19, 1991 |
|
SITARAM SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
|
July 12, 1991 |
|
SKANTRONS PVT LTD AND ANR Vs. UNION OF INDIA AND OTHERS
|
May 10, 1991 |
|
SKIPPER CONSTRUCTION CO PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
January 14, 1991 |
|
SKIPPER TOWERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
May 31, 1991 |
|
SMT KUSUM ANSAL Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1991 |
|
SMT. RAJRANI SEHGAL Vs. DR. PARSHOTAM LAL AND ORS.
|
December 18, 1991 |
|
SOHAN SINGH BASI Vs. UNION OF INDIA
|
August 6, 1991 |
|
SOM NATH PAHWA Vs. STATE
|
November 7, 1991 |
|
STATE Vs. CHANDRASWAMY
|
March 11, 1991 |
|
STATE Vs. RAJIT RAM
|
December 1, 1991 |
|
STATE BANK OF HYDERABAD Vs. ROLLY POLLY PRIVATE LIMITED
|
January 13, 1991 |
|
STATE BANK OF INDIA Vs. TARLOK SINGH
|
February 6, 1991 |
|
STATE DELHI ADMINISTRATION Vs. RANJAN RAJA RAM BAGKAR
|
January 16, 1991 |
|
STATE DELHI ADMINISTRATION Vs. PRITHI SINGH
|
August 14, 1991 |
|
STATE DELHI ADMINISTRATION Vs. RAMESH KUMAR
|
December 18, 1991 |
|
STATE OF DELHI Vs. RAJIT RAM
|
December 16, 1991 |
|
STATE TRADING CORPORATION OF INDIA LIMITED Vs. VISHWA OIL PRODUCTS LIMITED
|
August 21, 1991 |
|
SUBASH GULATI Vs. LT GOVERNOR
|
April 16, 1991 |
|
SUBHASH CHAND GROVER Vs. CHARANJIT SINGH
|
November 13, 1991 |
|
SUBHASH CHANDER Vs. STATE
|
December 16, 1991 |
|
SUBHASH CHANDER Vs. UNION OF INDIA
|
February 18, 1991 |
|
SUBHASH KAMBOJ Vs. STATE
|
December 2, 1991 |
|
SUBHASH LATA Vs. V N KHANNA
|
March 8, 1991 |
|
SUBRAMANIAM Vs. PUNJAB ROADWAYS
|
April 15, 1991 |
|
SUBRAMANIAM SWAMY Vs. S C GUDIMANI
|
May 7, 1991 |
|
SUDARSHAN MALIK Vs. NARMADA PRASAD GUPTA
|
February 15, 1991 |
|
SUDARSHANA RANI Vs. KAMLA BHUTANI
|
November 15, 1991 |
|
SUDERSHAN GOEL Vs. UNION OF INDIA
|
May 9, 1991 |
|
SUDESH KUMARI Vs. STATE
|
August 21, 1991 |
|
SUDESH MAHAJAN Vs. RATTAN KUMAR
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March 6, 1991 |
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SUJATA PURI AND OTHERS Vs. SMT. SUSHILA WATI PURI AND OTHERS
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May 17, 1991 |
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SUKH DAYAL SINGH Vs. JAGDISH CHAND
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August 21, 1991 |
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SUKHDEV RAJ Vs. SANGEETA BUDH RAJA
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July 29, 1991 |
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SUKHMAL KUMAR Vs. COMMISSIONER OF INCOME TAX
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February 21, 1991 |
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SULEKH CHAND JAIN Vs. STATE DELHI ADMINISTRATION
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December 5, 1991 |
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SUNDEEP INDUSTRIES Vs. COLLECTOR OF CUSTOMS
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May 7, 1991 |
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SUNIL KUMAR Vs. STATE
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October 1, 1991 |
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SUNIL SAXENA Vs. STATE
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August 14, 1991 |
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SUNITA GODARA Vs. UNION OF INDIA
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August 21, 1991 |
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SURAJ INDUSTRIES Vs. MANEK INDUSTRIES
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February 21, 1991 |
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SURESH CHAND JAIN Vs. LT GOVERNOR
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November 14, 1991 |
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SURESH KUMAR Vs. MOHINDER MEHTA
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October 29, 1991 |
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SURI AND SURI PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
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July 17, 1991 |
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SURINDER KAUR Vs. MANOHAR SINGH
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April 22, 1991 |
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SURINDER KUMAR Vs. STATE
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August 21, 1991 |
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SURINDER KUMAR Vs. TAJINDER KAUR
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March 13, 1991 |
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SURINDER SINGH AHLUWALIA Vs. DELHI SPECIAL POLICE ESTABLISHMENT
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February 1, 1991 |
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SURINDER SINGH ARORA Vs. HARI RAJ SHARMA
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November 18, 1991 |
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SURJAN SINGH Vs. UNION OF INDIA
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January 29, 1991 |
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SURJIT KUMAR CHATTERJEE Vs. NISITH KUMAR BANERJEE
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November 12, 1991 |
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SURJIT SINGH KAIRA Vs. V N CHANNA
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May 23, 1991 |
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SURMDER KUMAR SETHI Vs. PUNJAB AND SIND BANK
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October 23, 1991 |
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SUSHILA DEVI BHASKAR Vs. ISHWAR NAGAR CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
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October 11, 1991 |
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SUSHILA GOEL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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May 6, 1991 |
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SWALLEHIN Vs. UNION OF INDIA
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April 22, 1991 |
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SWARAN KUMARI Vs. SANTOSH SANDHU
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May 1, 1991 |
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SWARAN SINGH Vs. STATE
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November 7, 1991 |
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SYNDICATE BANK Vs. SATYA ELECTRIC COMPANY
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October 9, 1991 |
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T.R. GOSWAMI (DECEASED) Vs. DELHI ELECTRIC SUPPLY UNDERTAKING RESPONDENT
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April 19, 1991 |
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TAIMUR JEHAN BEGUM Vs. UNION OF INDIA
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July 16, 1991 |
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TAJESH SRIVASTAVA Vs. STATE
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February 18, 1991 |
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TATA PROJECTS LIMITED Vs. N E I PROJECTS INDIA LIMITED
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February 20, 1991 |
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TAXMACO LIMITED Vs. RAM DAYAL
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May 17, 1991 |
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TEJ RAM Vs. SURESH
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May 31, 1991 |
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TEJPAL SINGH Vs. STATE
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October 30, 1991 |
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TEKA Vs. UNION OF INDIA
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February 22, 1991 |
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THAKKAR TRAVELS BUREAU Vs. UNION OF INDIA
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November 7, 1991 |
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THAKUR DASS GULATI Vs. FAQIR CHAND
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May 13, 1991 |
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THAPAR BUILDERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
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February 6, 1991 |
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THAPSONS PRIVATE LIMITED Vs. ASHOKA FOOD INDUSTRIES
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April 1, 1991 |
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TRANSWORLD SHIPPING SERVICES PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
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February 25, 1991 |
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TRIBHUVAN NATH GOEL Vs. STATE
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January 8, 1991 |
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TRISHUL IMPEX Vs. UNION OF INDIA
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February 15, 1991 |
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TRIVENI ENGINEERING WORKS LIMITED Vs. BELGANGA SAHKARI SAKHAR KARKHANA LIMITED
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September 10, 1991 |
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UDEVIR SINGH Vs. STATE
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March 4, 1991 |
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UMA SHANKAR Vs. STATE
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August 2, 1991 |
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UNION BANK OF INDIA Vs. LOGIC SYSTEMS PVT
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May 31, 1991 |
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UNION OF INDIA Vs. ASSOCIATED PRODUCERS COMPANY
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May 15, 1991 |
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UNION OF INDIA Vs. I S GOEL AND CO
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May 9, 1991 |
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UNION OF INDIA Vs. ARUN KUMAR
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August 14, 1991 |
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UNION OF INDIA Vs. SARDARNI RAJINDER KAUR
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August 22, 1991 |
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UNION OF INDIA Vs. JHUTTER SINGH
|
October 3, 1991 |
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UNION OF INDIA Vs. AJANTA TUBES LIMITED
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September 13, 1991 |
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UNION OF INDIA Vs. ASIA UDYOG PRIVATE LIMITED
|
April 15, 1991 |
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UNION OF INDIA Vs. KAILASH CHAND GIAN CHAND JAIN
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April 16, 1991 |
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UNION OF INDIA Vs. K K TANEJA
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November 14, 1991 |
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UNION OF INDIA Vs. P.K. GHAI
|
January 17, 1991 |
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UNITED DECORATIVES PRIVATE LIMITED Vs. NAIPAL SINGH
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May 6, 1991 |
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UNITED STATES OF AMERICA Vs. MASTER BUILDERE
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February 7, 1991 |
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UNIVERSAL CANS & CONTAINERS LTD Vs. UNION OF INDIA
|
October 24, 1991 |
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UPPER INDIA COUPER PAPER MILLS COMPANY LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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December 6, 1991 |
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URMIL MALIK Vs. NATIONAL SAVINGS ORGANISATION
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March 5, 1991 |
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USHA N BADLANI Vs. ANIL KUMAR OBEROI
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August 30, 1991 |
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USHA N. DADLANI Vs. A. OBEROI
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August 1, 1991 |
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V BHAGAT Vs. D BHAGAT
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August 20, 1991 |
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V D SETH Vs. FOOD CORPORATION OF INDIA
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January 30, 1991 |
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V P ARORA Vs. PUNJAB NATIONAL BANK
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October 31, 1991 |
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VASANT SURGICO MEDICAL CENTRE PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
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February 21, 1991 |
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VED PRAKASH Vs. GURMIT SINGH
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August 21, 1991 |
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VIDYA SAGAR Vs. SHAKUNTALA DEVI
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November 7, 1991 |
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VIJAY KUMAR Vs. STATE
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March 4, 1991 |
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VIJAY KUMAR BATRA Vs. STATE
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October 23, 1991 |
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VIJAYA BANK Vs. SANSU INDUSTRIES AND OTHERS
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February 25, 1991 |
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VIMAL SINGH Vs. STATE
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December 4, 1991 |
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VINOD BANSAL Vs. STATE
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July 31, 1991 |
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VIPAN KUMAR KAPOOR Vs. S M ALI
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August 28, 1991 |
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VIPIN KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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February 8, 1991 |
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VIRENDER SINGH Vs. STATE
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January 25, 1991 |
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VIRENDER SINGH ETC. Vs. UNION OF INDIA
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April 23, 1991 |
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VIRSA SINGH Vs. STATE
|
February 2, 1991 |
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WASUDHIR FOUNDATION Vs. C LAL AND SONS
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October 28, 1991 |
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WELLMANS HOMEOPATHIC LABORATORY Vs. INCORPO MARKETING SERVICE PRIVATE LIMITED
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August 28, 1991 |
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Y.L.B. POPLI Vs. REMEDIES (INDIA) PHARMACEUTICALS
|
August 23, 1991 |
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Y.P. ASSOCIATES Vs. PAWAR TEXTILES (P) LTD.
|
September 11, 1991 |
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YAMIN Vs. STATE
|
October 1, 1991 |
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YASIN BAHLIM Vs. UNION OF INDIA
|
March 12, 1991 |
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YOGENDRA RAI Vs. N C B
|
August 9, 1991 |
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YOSHIDA KAGYO K K Vs. RAPUDER JAM
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September 30, 1991 |
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ZAIL SINGH Vs. JAGAN NATH
|
March 4, 1991 |
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ZILE RAM Vs. REGISTRAR DELHI HIGH COURT
|
April 8, 1991 |
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ZORAWAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
April 30, 1991 |