|
A G KHAN Vs. POLICE COMMISSIONER
|
March 20, 1990 |
|
A RAI Vs. UNION OF INDIA
|
October 26, 1990 |
|
A V ASHOKAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 31, 1990 |
|
ABDUL GAFOOR Vs. UNION OF INDIA
|
April 18, 1990 |
|
ABDUL HAMEED Vs. STATE
|
April 6, 1990 |
|
ABNASH RANI SURI Vs. SANTOSH CHOUDHARY
|
December 7, 1990 |
|
ADARSH MARWAH Vs. NEHAR RANJAN BHATTACHARYA
|
March 15, 1990 |
|
ADVANCE SIG CONTACTS Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
|
September 27, 1990 |
|
AHMAD Vs. UNION OF INDIA
|
March 22, 1990 |
|
AHUJA PROPERTY DEVELOPERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
May 17, 1990 |
|
AIR INDIA Vs. UNION OF INDIA
|
August 27, 1990 |
|
AKHTAR ALI SIDDIQUI Vs. DELHI ADMINISTRATION
|
April 23, 1990 |
|
AMAR NATH Vs. DELHI DEVELOPMENT AUTHORITY
|
November 15, 1990 |
|
AMARJEET KAUR Vs. UNION OF INDIA
|
September 21, 1990 |
|
AMBICA STEEL ROLLING Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
September 27, 1990 |
|
AMRIT LAL SURI Vs. CAPT C P GUPTA
|
March 20, 1990 |
|
ANAND PRAKASH MAHAL Vs. MOTIA GARG
|
March 26, 1990 |
|
ANAND SAROOP GUPTA Vs. ZALIM SINGH
|
December 19, 1990 |
|
ANDHRA CEMENT COMPANY LIMITED Vs. UNION OF INDIA
|
January 22, 1990 |
|
ANGELO FERNANDES Vs. UNION OF INDIA
|
September 4, 1990 |
|
ANIL FABRICS Vs. KHANNA SALES CORPORATION
|
November 28, 1990 |
|
APEX ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 25, 1990 |
|
ARJUN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 15, 1990 |
|
ARUN NIRULA Vs. UNIVERSITY OF DELHI
|
January 22, 1990 |
|
ARUNA PARWAL Vs. CASSIA CHATTELS PRIVATE LIMITED
|
October 11, 1990 |
|
ARVIND ALIAS PAPPU Vs. STATE
|
September 28, 1990 |
|
ARYAVART OVERSEAS PRIVATE LIMITED Vs. HARI NAGAR SUGAR MILLS LIMITED
|
October 15, 1990 |
|
ASHOK KUMAR Vs. STATE
|
December 12, 1990 |
|
ASHQUEEN Vs. UNION OF INDIA
|
April 6, 1990 |
|
ASSI BAI Vs. MOHAN LAL
|
December 5, 1990 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELCO ENGINEERS P LTD
|
March 20, 1990 |
|
ASSOCIATION OF VOLUNTARY AGENCEY FOR RURAL DEVELOPMENT Vs. UNION OF INDIA
|
September 21, 1990 |
|
AVIS INTERNATIONAL LIMITED Vs. AVI FOOTWEAR INDUSTRIES
|
August 10, 1990 |
|
AVTAR SINGH ALIAS LATI Vs. UNION OF INDIA
|
May 15, 1990 |
|
B K CHAKRAVARTY Vs. BIJAYA GURUNG
|
July 10, 1990 |
|
B S BHATNAGAR Vs. CHAIRMAN DDA
|
May 10, 1990 |
|
B S MEHTA Vs. POLAR MARMO AGGLOMERATES
|
December 14, 1990 |
|
BABU RAM Vs. S D M SHAHDARA
|
September 30, 1990 |
|
BACHAN SINGH Vs. UNION OF INDIA
|
August 24, 1990 |
|
BAIJ NATH Vs. BHAGAT SINGH
|
December 4, 1990 |
|
BALBIR SINGH Vs. STATE DELHI ADMINISTRATION
|
July 30, 1990 |
|
BALVINDER SINGH Vs. UNION OF INDIA
|
November 9, 1990 |
|
BANSAL COMMODITIES Vs. UNION OF INDIA
|
August 28, 1990 |
|
BANSAL METAL INDUSTRIES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
June 8, 1990 |
|
BARSKI MAREK Vs. UNION OF INDIA
|
February 19, 1990 |
|
BATKO BOGDAN Vs. UNION OF INDIA
|
May 2, 1990 |
|
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. UNION OF INDIA
|
August 29, 1990 |
|
BHATI DEVI Vs. UNION OF INDIA
|
November 5, 1990 |
|
BINATONE INTERNATIONAL LIMITED Vs. SUGAR KITCHENWARE APPLIANCES
|
July 18, 1990 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
|
July 9, 1990 |
|
BISHAMBER NATH Vs. URMILA
|
October 26, 1990 |
|
BRIJ MOHAN SETHI Vs. UNION OF INDIA
|
October 25, 1990 |
|
BRIJ NATH Vs. UNION OF INDIA
|
September 24, 1990 |
|
C J INTERNATIONAL HOTELS LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
|
October 16, 1990 |
|
C L MISRA Vs. NEHRU BHAWAN TRUST
|
July 27, 1990 |
|
C UMMER Vs. UNION OF INDIA
|
August 29, 1990 |
|
CANARA BANK Vs. STERON CASTINGS INDUSTRIES
|
November 13, 1990 |
|
CAPT SATISH KUMAR SHARMA Vs. DELHI ADMINISTRATION
|
September 11, 1990 |
|
CEAT TYRES OF INDIA Vs. JAI INDUSTRIAL SERVICES
|
November 21, 1990 |
|
CHAND SINGH Vs. STATE
|
December 1, 1990 |
|
CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 27, 1990 |
|
CHELSEA MILLS Vs. CHORUS GIRL INC
|
March 13, 1990 |
|
CHET RAM VASHISHT Vs. UNION OF INDIA
|
August 7, 1990 |
|
CHHATAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
January 23, 1990 |
|
CHIMAN LAL Vs. UNION OF INDIA
|
August 16, 1990 |
|
CHINTAMANI AND SONS Vs. COMMISSIONER OF WEALTH TAX
|
February 6, 1990 |
|
CHURIARAM AGGARWAL Vs. AGGARWAL SWEET CORNER
|
April 6, 1990 |
|
COMMERCIAL AVIATION AND TRAVEL CO INC Vs. N KUMAR INCOME TAX OFFICER
|
March 2, 1990 |
|
COMMISSIONER OF GIFT TAX Vs. KHAJAN CHAND DR KAVIRAJ
|
January 11, 1990 |
|
COMMISSIONER OF INCOME Vs. ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY COMPANY P LTD
|
August 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. M GULAB SINGH AND SONS P LTD
|
August 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
|
August 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SHANTI VIJAY AND CO
|
July 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MODI PON LIMITED
|
July 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
|
July 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SEHGAL H K
|
July 24, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DEEPCHAND AND FAMILY
|
July 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. G SAGAR SURI AND SONS
|
April 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER CUSHIONS PRIVATE LIMITED
|
April 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRONICS CONSORTIUM PRIVATE LIMITED
|
April 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KABIR DAS INVESTMENT CO
|
April 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HAWKINS K G
|
April 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GOYAL GASES PRIVATE LIMITED
|
May 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED INDIA EXPORTS
|
May 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MANOJ INDUSTRIES
|
May 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MUKUL JAIN MEDICAL INSTITUTE
|
January 11, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HANS RAJ GUPTA AND CO P LIMITED
|
January 11, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHUBIR SARAN CHARITABLE TRUST
|
January 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. USHA JAIN SMT
|
January 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MOHTA ISPAT LTD
|
January 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHATIA K L
|
January 10, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
|
January 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SITA RAM ARVIND KUMAR
|
January 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING WORKS LIMITED
|
January 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DELTON SALES PRIVATE LIMITED
|
February 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHATIA K L NO 1
|
January 24, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED
|
January 31, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SUNITA VACHANI MRS
|
February 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. CHOUDHARY I P
|
March 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. D L F UNIVERSAL LIMITED
|
November 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. USHA INTERNATIONAL LIMITED
|
November 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA DAIRY INDUSTRIES LIMITED
|
September 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA DAIRY INDUSTRIES LIMITED
|
August 30, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRY LIMITED
|
August 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL STEEL AND GENERAL MILLS P LIMITED
|
August 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. J AND S P LIMITED
|
November 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
|
November 1, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RAM MEMORIAL FOUNDATION
|
November 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. LALA DEWAN CHAND TRUST
|
November 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT STEEL TUBES LIMITED
|
October 30, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA B N
|
October 31, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. SITA RAM ARVIND KUMAR
|
August 20, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. MITHU H UTTAM
|
November 27, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. CHAUDHRY R S
|
March 19, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. SANJEEV GHAI
|
March 30, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. BHATIA K L NO 2
|
January 31, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. GUPTA R K
|
January 24, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. PRITHVI RAJ JI
|
February 15, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. GUPTA M K
|
January 16, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. SHARBATI DEVI JHALANI
|
January 10, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. ATTAR SINGH
|
January 9, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. CHANDER BALA MODI
|
May 23, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. SEN A K
|
August 9, 1990 |
|
CONTINENTAL CONSTRUCTION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 24, 1990 |
|
CONTINENTAL CONSTRUCTION LIMITED Vs. UNION OF INDIA
|
May 24, 1990 |
|
CORPORATION BANK Vs. BHARI EXPORTS
|
July 3, 1990 |
|
CUCUSAN FOILS PRIVATE LIMITED Vs. STATE DELHI ADMINISTRATION
|
August 20, 1990 |
|
D C M LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1990 |
|
D K JAIN Vs. UNION OF INDIA
|
September 24, 1990 |
|
D K JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
September 11, 1990 |
|
D P DAS GUPTA Vs. UNION OF INDIA
|
September 12, 1990 |
|
DARSHAN LAL Vs. STATE
|
February 26, 1990 |
|
DAVID OLAPOJU Vs. STATE OF DELHI
|
May 21, 1990 |
|
DAVID R HALL Vs. STATE DELHI ADMINISTRATION
|
March 19, 1990 |
|
DAYA NAND Vs. STATE
|
May 27, 1990 |
|
DEAGULL LABORATORIES INDIA PRIVATE LIMITED Vs. DELHI ADMINISTRATION
|
December 17, 1990 |
|
DEEPAK INDUSTRIES LIMITED Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA
|
September 17, 1990 |
|
DEEPAK MAHAJAN Vs. DIRECTOR OF ENFORCEMENT
|
April 6, 1990 |
|
DEFEE MAREK Vs. UNION OF INDIA
|
March 13, 1990 |
|
DELHI DAYALBAGH CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
October 29, 1990 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER MITTAL
|
October 22, 1990 |
|
DELHI DEVELOPMENT AUTHORITY Vs. LALA AMARNATH EDUCATIONAL AND HUMAN SOCIETY
|
September 5, 1990 |
|
DELHI DEVELOPMENT AUTHORITY Vs. GOLCHA THEATRES
|
December 7, 1990 |
|
DELHI TRANSPORT CORPORATION Vs. RAM KUMAR
|
July 30, 1990 |
|
DELHI TRANSPORT CORPORATION Vs. AMARJIT KAUR
|
January 12, 1990 |
|
DENA BANK Vs. BINDAL CONSTRUCTION PRIVATE LIMITED
|
November 21, 1990 |
|
DHANJIT Vs. BEENA BADRA
|
January 30, 1990 |
|
DHARAM PAL SATYA PAL Vs. JANTA SALES CORPORATION
|
April 4, 1990 |
|
DILIP DEY Vs. UNION OF INDIA
|
December 6, 1990 |
|
E D P CONSULTANTS Vs. DELHI DEVELOPMENT AUTHORITY
|
August 24, 1990 |
|
EASMIE MUKUND LAL Vs. MUKUND LAL
|
December 18, 1990 |
|
EDWARD JOHN Vs. STATE DELHI ADMINISTRATION
|
July 30, 1990 |
|
ELIZABETH Vs. UNION OF INDIA
|
July 25, 1990 |
|
ENGINEERING PROJECTS INDIA LIMITED Vs. I D GANERIWALA
|
February 22, 1990 |
|
ENGINEERING PROJECTS PRIVATE LIMITED Vs. ISHWARI PARSAD GANERIWALA
|
March 22, 1990 |
|
ESCORTS LIMITED Vs. SAI AUTOS
|
July 20, 1990 |
|
ESCORTS LIMITED Vs. UNION OF INDIA
|
November 16, 1990 |
|
ESCORTS TRACTORS LTD Vs. UNION OF INDIA
|
January 17, 1990 |
|
EUGNA DSILVA Vs. GANJU RAM
|
October 16, 1990 |
|
FARHAT HUSSAIN Vs. UNION TERRITORY OF DELHI
|
April 24, 1990 |
|
FEDERAL MOTORS PRIVATE LIMITED Vs. D N DHIR
|
April 2, 1990 |
|
FEDERATION OF REGISTERED SOCIETIES FOR PILGRIMS REGD Vs. UNION OF INDIA
|
December 14, 1990 |
|
FLOWMORE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1990 |
|
G L KHANNA Vs. G DASS
|
April 16, 1990 |
|
G LAKSHMIKANTAN Vs. UNION OF INDIA
|
April 25, 1990 |
|
G S SAXENA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 18, 1990 |
|
GANESH SAHA Vs. UNION OF INDIA
|
July 30, 1990 |
|
GENERAL MANAGER AJUDHIA TEXTILE MILLS Vs. PRESIDING OFFICER LABOUR COURT
|
March 13, 1990 |
|
GHANSHYAM SINGH Vs. UNION OF INDIA
|
March 9, 1990 |
|
GIRIJA PRASHAD Vs. UNION OF INDIA
|
July 12, 1990 |
|
GIRISH KAKKAR Vs. DHANWANTI
|
May 25, 1990 |
|
GOMTI DEVI Vs. DURGA PRASAD
|
November 29, 1990 |
|
GOODYEAR INDIA LIMITED Vs. UNION OF INDIA
|
March 21, 1990 |
|
GOSHALA MARG RESIDENTS ASSOCIATION REGD Vs. D C M LIMITED
|
August 30, 1990 |
|
GREATER KAILASH LL WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
|
May 21, 1990 |
|
GREESH PRAKASH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 20, 1990 |
|
GULAB RAI Vs. MUNICIPAL CORPORATION OF DELHI
|
March 1, 1990 |
|
GURBACHAN SINGH Vs. REHABILITATION MINISTRY EMPLOYEES CO OP HOUSE BUILDING SOCIETY LIMITED
|
May 11, 1990 |
|
GURDIP SINGH Vs. STATE
|
February 9, 1990 |
|
GURMEET SINGH Vs. UNION OF INDIA
|
August 7, 1990 |
|
GURMUKH SINGH ALIAS BILLA Vs. STATE
|
April 5, 1990 |
|
HAFIZ LIAQAT Vs. DELHI ADMINISTRATION
|
July 19, 1990 |
|
HANS RAJ Vs. UNION OF INDIA
|
September 11, 1990 |
|
HANS RAJ BHARTIYA AND CO Vs. UNION OF INDIA
|
March 21, 1990 |
|
HARBANS SINGH Vs. UNION OF INDIA
|
November 8, 1990 |
|
HARBANS SINGH Vs. STATE DELHI ADMINISTRATION
|
December 11, 1990 |
|
HARDAYAL SINGH MEHTA Vs. MUNICIPAL CORPORATION OF DELHI
|
January 16, 1990 |
|
HARI OM PROPERTIES PRIVATE LIMITED Vs. B DUTTA
|
October 15, 1990 |
|
HARI RAM Vs. STATE
|
August 23, 1990 |
|
HARISH KUMAR Vs. REGISTRAR DELHI HIGH COURT
|
March 15, 1990 |
|
HARISH KUMAR Vs. STATE
|
March 21, 1990 |
|
HARJIT SINGH Vs. STATE
|
July 12, 1990 |
|
HINDUSTAN TIMES LIMITED Vs. ASHOK KUMAR AGGARWAL
|
January 9, 1990 |
|
HOTEL HANS PRIVATE LIMITED Vs. DELHI ADMINISTRATION
|
November 30, 1990 |
|
HUKAM CHAND JAIN Vs. UNION OF INDIA
|
September 28, 1990 |
|
HUSSAIN BANO Vs. NAZIR JAN
|
November 19, 1990 |
|
ILLYAS AHMED Vs. UNION OF INDIA
|
August 31, 1990 |
|
INDIA SUPPLIES AND EXPORTS CO PRIVATE LIMITED Vs. UNION OF INDIA
|
October 30, 1990 |
|
INDO DEVI Vs. PANNA LAL
|
February 19, 1990 |
|
INDU BALA Vs. DELHI ADMINISTRATION
|
January 9, 1990 |
|
IQBAL Vs. VIJAY KARAN COMMISSIONER OF POLICE
|
November 7, 1990 |
|
J C BUDHRAJA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
November 16, 1990 |
|
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1990 |
|
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1990 |
|
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1990 |
|
J S SOALNKI Vs. OM PRAKASH
|
March 26, 1990 |
|
JAGAT SINGH Vs. WEALTH TAX OFFICER
|
March 16, 1990 |
|
JAGDISH KAUR Vs. RABINDER SINGH MATHODA
|
August 21, 1990 |
|
JAGDISH SAHAI MATHUR Vs. STATE DELHI ADMN
|
October 24, 1990 |
|
JAGJIT PAL SINGH ANAND Vs. UNION OF INDIA
|
May 8, 1990 |
|
JAGJIT SINGH Vs. STATE
|
March 28, 1990 |
|
JAI DEV Vs. UNION OF INDIA
|
August 7, 1990 |
|
JAI PRAKASH Vs. STATE
|
February 23, 1990 |
|
JAI PRAKASH Vs. STATE
|
March 16, 1990 |
|
JAIPAL SINGH Vs. UNION OF INDIA
|
January 31, 1990 |
|
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
|
August 1, 1990 |
|
JANTA TRAVELS Vs. UNION OF INDIA
|
January 18, 1990 |
|
JASBIR SINGH AND OTHERS Vs. FOOD CORPORATION OF INDIA
|
July 24, 1990 |
|
JATINDER KUMAR Vs. STATE DELHI ADMN DELHI
|
April 24, 1990 |
|
JAWAHAR LAL KHANNA Vs. UNION OF INDIA
|
February 19, 1990 |
|
JOGA SINGH Vs. UNION OF INDIA
|
April 6, 1990 |
|
K K JAJODIA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
November 19, 1990 |
|
K L AGGARWAL Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1990 |
|
K N AGGARWAL Vs. STATE
|
July 17, 1990 |
|
K P ABDUL KHADER ALIAS KADU Vs. UNION OF INDIA
|
April 20, 1990 |
|
K S BAWA Vs. DIRECTOR OF ENFORCEMENT
|
January 22, 1990 |
|
K.C. MEHRA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ANR.
|
January 31, 1990 |
|
KAILASH NATH AND ASSOCIATES Vs. RAM NATH
|
January 30, 1990 |
|
KALLIYATHU KITTAPAN CHANDRESEKHARAN Vs. UNION OF INDIA
|
July 11, 1990 |
|
KALRA IRON STORES Vs. FARIDABAD FABRICATORS (P ) LTD
|
October 31, 1990 |
|
KANISHKA BUILDERS Vs. UNION OF INDIA
|
July 13, 1990 |
|
KAUSHALYA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 17, 1990 |
|
KESHAV CHANDER Vs. STATE
|
August 20, 1990 |
|
KESHO RAM Vs. RAMESH KUMAR
|
August 9, 1990 |
|
KHAZAN SINGH Vs. UNION OF INDIA
|
October 31, 1990 |
|
KHERA HANDLOOM SUPPLY Vs. O B EXPORTS
|
February 16, 1990 |
|
KIRAN SHARMA Vs. SHARDHA NAND SHARMA
|
December 21, 1990 |
|
KISHAN LAL Vs. STATE
|
September 12, 1990 |
|
KOLD HOLD INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1990 |
|
KRISHAN KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
November 13, 1990 |
|
KRISHAN KUMAR Vs. HARNAM DASS DECD
|
March 9, 1990 |
|
KRISHAN KUMAR SHARMA Vs. SARLESH KUMARI
|
February 27, 1990 |
|
KRISHNA SHARMA Vs. UNION OF INDIA
|
August 9, 1990 |
|
KULDIP SINGH AND BITTU Vs. STATE
|
October 12, 1990 |
|
KULDIP SOOD Vs. NAJIB SHAH
|
March 26, 1990 |
|
L R GOYAL Vs. UNION OF INDIA
|
September 13, 1990 |
|
LACHHO DEVI Vs. STATE
|
July 27, 1990 |
|
LAGA EXPORTERS INDIA PRIVATE LIMITED Vs. RAJENDER KUMAR SACHDEVA
|
October 16, 1990 |
|
LAL CHAND Vs. UNION OF INDIA
|
July 18, 1990 |
|
LAL SINGH Vs. UNION OF INDIA
|
September 14, 1990 |
|
LALIT PATAUDI Vs. UNION OF INDIA
|
February 23, 1990 |
|
LALITA Vs. UNION OF INDIA
|
May 22, 1990 |
|
LAURENCE VIGNARD Vs. UNION OF INDIA
|
February 16, 1990 |
|
LILA RAM Vs. STATE
|
August 31, 1990 |
|
LT COL BRIJ BHUSHAN GUPTA RETD Vs. UNION OF INDIA
|
September 18, 1990 |
|
M C CHATURVEDI Vs. R K CHATURVEDI
|
December 17, 1990 |
|
M P SRIVASTAVA Vs. SQN LDR K V VASHIST
|
May 12, 1990 |
|
M P TEWARI Vs. Y P CHAWLA ITO
|
November 30, 1990 |
|
M. V. MANI Vs. UNION OF INDIA
|
March 27, 1990 |
|
M/S. SATYA NARAYAN CHANDER PARKASH Vs. M/S. STERLING MALT & FOODS (P) LTD.
|
November 13, 1990 |
|
MADAN LAL ANAND Vs. UNION OF INDIA
|
July 25, 1990 |
|
MADAN MOHAN VOHRA Vs. SHARWAN KUMAR
|
August 7, 1990 |
|
MADHUSUDAN TIMBER INDUSTRIES Vs. UNION OF INDIA
|
October 25, 1990 |
|
MAHADEV FRANCIS Vs. MARY
|
March 16, 1990 |
|
MAHALINGAM SHETTY CO Vs. NPC CORPORATION
|
March 26, 1990 |
|
MAHANT RAM NATH CHELA OF MAHANT PRITHVI NATH Vs. UNION OF INDIA
|
January 8, 1990 |
|
MAHARAJ JAGAT SINGH Vs. LT. COL. SAWAI BHAWANI SINGH
|
March 1, 1990 |
|
MAHASHIAN DI HATTI PRIVATE LIMITED Vs. STATE DELHI ADMINISTRATION
|
May 10, 1990 |
|
MAHENDRA RAJ Vs. UNION OF INDIA
|
May 10, 1990 |
|
MAHESH KUMAR CHAUHAN ALIAS BANTI Vs. UNION OF INDIA
|
January 29, 1990 |
|
MAJ. GEN V.N. KAPUR Vs. PROCO SYSTEMS (P) LTD.
|
May 11, 1990 |
|
MALHOTRA TYRES SERVICE CO Vs. MALHOTRA TYRES PRIVATE LIMITED
|
August 27, 1990 |
|
MANAGER ARYA SAMAJ GIRLS HIGHER SECONDARY SCHOOL Vs. SUMITA THAKUR
|
September 19, 1990 |
|
MANGAL DEV PANDEY Vs. UNION OF INDIA AND ANOTHER
|
August 20, 1990 |
|
MANGE RAM Vs. STATE
|
July 23, 1990 |
|
MANI RAM @ RAMESH Vs. STATE
|
March 21, 1990 |
|
MANINDER SINGH Vs. UNION OF INDIA
|
April 18, 1990 |
|
MANOHAR LAL ATREE Vs. UNION OF INDIA
|
December 6, 1990 |
|
MELA RAM GUGNANI Vs. GOENKA DAL MILLS
|
July 30, 1990 |
|
MISS. NUPUR DASS Vs. CENTRAL COUNCIL OF HOMOEOPATHY & OTHERS
|
July 6, 1990 |
|
MODERN INDIA BUILDERS Vs. PRESIDENT SUPER BAZAR COOPERATIVE STORE LIMITED
|
September 11, 1990 |
|
MODI RUBBER LTD Vs. UNION OF INDIA
|
January 25, 1990 |
|
MODI THREADS LIMITED Vs. SOM SOOT GOLA FACTORY
|
December 4, 1990 |
|
MOHAN GUPTA Vs. STATE DELHI ADMINISTRATION
|
March 6, 1990 |
|
MOHAN PYARI SETHI Vs. OFFICIAL LIQUIDATORS SAHARA DEPOSITS AND INVESTMENTS INDIA LIMITED
|
August 9, 1990 |
|
MOHD. USMAN Vs. MST. SURAYYA BEGUM
|
July 23, 1990 |
|
MOOLCHAND SHYAM LAL Vs. FOOD CORPORATION OF INDIA
|
December 4, 1990 |
|
MOTI BAGH MUTUAL AID EDUCATIONAL VIDYA NIKETAN SOCIETY REGD Vs. DELHI DEVELOPMENT AUTHORITY
|
December 3, 1990 |
|
MOTOR AND GENERAL FINANCE LTD. Vs. C.N. GANGADARAN AND OTHER
|
November 9, 1990 |
|
MUNDIPHARMA AG Vs. WOCKHARDT LIMITED
|
September 11, 1990 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DELHI MUNICIPAL KARAMCHARI ERTA UNION
|
September 20, 1990 |
|
MUNICIPAL CORPORATION OF DELHI Vs. HIRA LAL
|
October 29, 1990 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAVINDRA KUMAR MAHINDRA
|
April 30, 1990 |
|
N C BHALLA Vs. R C BHALLA
|
July 22, 1990 |
|
N K ABDU SALAM Vs. UNION OF INDIA
|
February 20, 1990 |
|
N K BHATIA Vs. J P SINGH
|
October 16, 1990 |
|
N K GUPTA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
August 10, 1990 |
|
N K SRIVASTAVA Vs. MUNICIPAL CORPORATION OF DELHI
|
July 6, 1990 |
|
NANAK BUILDERS AND INVESTORS PRIVATE LIMITED Vs. VINOD KUMAR ALAG
|
October 24, 1990 |
|
NANAK CHAND Vs. STATE
|
November 7, 1990 |
|
NANAK CHAND Vs. STATE OF DELHI
|
November 17, 1990 |
|
NANGIA CONSTRUCTION INDIA PRIVATE LIMITED Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
|
April 23, 1990 |
|
NARAIN BARALIA Vs. RAJESHWAR DAYAL
|
October 31, 1990 |
|
NARENDER SINGH OBEROI Vs. HARI DASS SOOD
|
March 9, 1990 |
|
NARESH KUMAR Vs. STATE
|
August 9, 1990 |
|
NARINDER PAL SOOD Vs. STATE DELHI ADMINISTRATION
|
May 9, 1990 |
|
NASIM Vs. UNION OF INDIA
|
July 29, 1990 |
|
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 19, 1990 |
|
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SINGER COMPANY
|
May 23, 1990 |
|
NEHRU INSTITUTE OF PHARMACY AND TECHNOLOGY Vs. UNION OF INDIA
|
October 17, 1990 |
|
NEHRU PLACE HOTELS Vs. DDA
|
December 21, 1990 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. KAMLESH KUMARI
|
August 10, 1990 |
|
NEW DELHI MUNICIPAL CORPORATION Vs. SHANTI BROTHERS JEWELLERS
|
July 5, 1990 |
|
NEW DELHI MUNICIPAL CORPORATION Vs. PRAMOD KUMAR
|
February 5, 1990 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
|
December 17, 1990 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VEENA AGGARWAL
|
December 21, 1990 |
|
NIBRO LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
March 6, 1990 |
|
NIRMAL EXPORTS Vs. UNION OF INDIA
|
September 4, 1990 |
|
NIRMAL PUN Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 23, 1990 |
|
NIVEDITA DINA NATH Vs. STATE
|
August 30, 1990 |
|
OIL AND NATURAL GAS COMMISSION Vs. UNION OF INDIA
|
October 11, 1990 |
|
OM PARKASH GARGA Vs. SHIV GENERAL FINANCE (P) LTD.
|
February 21, 1990 |
|
OM PRAKASH Vs. STATE
|
February 26, 1990 |
|
OM PRAKASH Vs. BHAGWAN
|
July 10, 1990 |
|
OM PRAKASH GOELA Vs. OM PRAKASH MEHRA
|
December 13, 1990 |
|
OM SARAN Vs. SATYA DHAWAN
|
February 16, 1990 |
|
P K DATTA CHAUDHARY Vs. STATE
|
September 11, 1990 |
|
P N B FINANCE LIMITED Vs. SHITAL PRASAD JAIN
|
March 19, 1990 |
|
P P KAPUR Vs. UNION OF INDIA
|
May 8, 1990 |
|
P P SANKARAN Vs. UNION OF INDIA
|
September 5, 1990 |
|
P RANJITHA Vs. UNIVEISITY GRANTS COMMISSION
|
March 12, 1990 |
|
P S B FINANCE AND INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1990 |
|
P. MOIDEEN KUTTY Vs. UNION OF INDIA
|
August 20, 1990 |
|
PADMAVATI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 22, 1990 |
|
PALLICKAL KUNHAMU ABDUL LATHEEF Vs. UNION OF INDIA
|
January 17, 1990 |
|
PANJAB PEN HOUSE Vs. SAMRAT BICYCLE LIMITED
|
August 22, 1990 |
|
PARKASH KAUR Vs. EVEREST CONSTRUCTION COMPANY
|
November 6, 1990 |
|
PARVEEN ARORA Vs. PUSHPA ARORA
|
September 28, 1990 |
|
PARVEEN GUPTA Vs. UNION OF INDIA
|
March 5, 1990 |
|
PARVEEN MALHOTRA Vs. STATE
|
March 22, 1990 |
|
PARVEEN MALHOTRA Vs. STATE THROUGH DELHI ADMINISTRATION
|
March 6, 1990 |
|
PASSI M L DR Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 30, 1990 |
|
PEARE LAL SOOD Vs. STATE
|
August 22, 1990 |
|
PETER MASIH Vs. ANGLLINA MASIH
|
July 25, 1990 |
|
POPULAR JEWELLERS Vs. UNION OF INDIA
|
November 12, 1990 |
|
PRADUMAN KUMAR JAIN Vs. UNION OF INDIA
|
December 3, 1990 |
|
PRAKASH KAUR Vs. EVEREST CONSTRUCTION CO
|
September 18, 1990 |
|
PRAKASH WATI Vs. DAYAWANT
|
August 8, 1990 |
|
PRAKASH WATI Vs. MAHAVIR SINGH KAKKAR
|
January 23, 1990 |
|
PRAVEEN MALHOTRA Vs. STATE
|
February 20, 1990 |
|
PREM DUTT PARASHAR Vs. BUREAU OF INDIAN STANDARDS
|
August 22, 1990 |
|
PREM SINGH Vs. CEEAM AUTO INDUSTRIES
|
May 5, 1990 |
|
PRITHVI RAJ TANDON Vs. SUBHASH CHANDER BASRA
|
June 27, 1990 |
|
PRITPAL SINGH Vs. SUAD BEGUM
|
October 31, 1990 |
|
PROJECTS AND EQUIPMENT CORPORATION OF INDIA LIMITED Vs. ONODA ENGINEERING AND CONSULTING COMPANY LIMITED
|
September 12, 1990 |
|
PUNEET CHANDER BHASIN Vs. SUNITA
|
May 3, 1990 |
|
PUNJ SONS PRIVATE LIMITED Vs. HONG KONG AND SHANGHAI BANKING CORPORATION
|
November 23, 1990 |
|
PUNJAB AGRO Vs. DIESH FERTILIZERS AND CHEMICALS (P) LTD.
|
March 7, 1990 |
|
PUNJAB AND SIND BANK Vs. S K TULSHAN
|
October 29, 1990 |
|
PUNJAB AND SIND BANK Vs. RAM PRAKASH JAGDISH CHANDER
|
February 16, 1990 |
|
PUNJAB NATIONAL BANK Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 16, 1990 |
|
PUNJAB NATIONAL BANK Vs. R K K R INTERNATIONAL PRIVATE LIMITED
|
August 23, 1990 |
|
PUNJAB NATIONAL BANK (SCHEDULED CASTE SCHEDULED TRIBES) EMPLOYEES WELFARE ASSOCIATION (REGD.) Vs. PUNJAB NATIONAL BANK & ORS.
|
July 11, 1990 |
|
PURAN MAL Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1990 |
|
PURAN MAL Vs. UNION OF INDIA
|
August 30, 1990 |
|
PURAN SINGH Vs. UNION OF INDIA
|
July 26, 1990 |
|
PUSHP TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
November 8, 1990 |
|
PUSHPA GROVER Vs. DELHI DEVELOPMENT AUTHORITY
|
March 16, 1990 |
|
R B KAPOOR Vs. MANIK N DASTOOR
|
September 3, 1990 |
|
R BALAMMA Vs. DELHI ADMINISTRATION
|
February 22, 1990 |
|
R H ENTERPRISES Vs. COMMISSIONER OF SALES TAX
|
December 4, 1990 |
|
R K ENGINEERING CO PRIVATE LIMITED Vs. MADHU CHAWLA
|
November 13, 1990 |
|
R P SHARMA Vs. STATE
|
July 12, 1990 |
|
RAJ KUMAR AND UDHEY SINGH Vs. STATE
|
August 10, 1990 |
|
RAJ RANI Vs. ROOP KUMAR
|
March 12, 1990 |
|
RAJENDER NATH BHASKAR Vs. BHASKAR STONEWARE PIPES PRIVATE LIMITED
|
February 8, 1990 |
|
RAJESH KUMAR MAHESHWARI Vs. UNION OF INDIA
|
April 18, 1990 |
|
RAJINDER KAUR BEDI Vs. GURDIAL SINGH BEDI
|
May 7, 1990 |
|
RAJINDER KUMAR KHANNA Vs. ORIENTAL INSURANCE CO
|
February 5, 1990 |
|
RAJINDER PARSHAD Vs. STATE
|
September 4, 1990 |
|
RAJIV JAISWAL Vs. STATE
|
August 13, 1990 |
|
RAKESH PRODUCTS Vs. EURO CHIT AND FINANCE CO (P) LTD.
|
February 21, 1990 |
|
RAM AVTAR AND VARINDER SINGH BATRA AND MAHAVIR SINGH SALUJA Vs. UNION OF INDIA
|
January 9, 1990 |
|
RAM CHANDER Vs. STATE
|
December 7, 1990 |
|
RAM KARAN Vs. ROSHAN LAL
|
February 16, 1990 |
|
RAM KHILAWAN Vs. STATE DELHI ADMINISTRATION
|
March 20, 1990 |
|
RAM KISHAN Vs. UNION OF INDIA
|
August 22, 1990 |
|
RAM KISHORE Vs. STATE
|
February 13, 1990 |
|
RAM KRISHAN SINGHAL Vs. EXECUTIVE ENGINEER
|
October 20, 1990 |
|
RAM KRISHNA Vs. RAM LAL
|
January 31, 1990 |
|
RAM SINGH Vs. STATE
|
February 1, 1990 |
|
RAM SINGH Vs. S S MANNON
|
February 14, 1990 |
|
RAMAVATAR MOTILAL JANGID Vs. UNION OF INDIA
|
February 5, 1990 |
|
RAME Vs. STATE
|
July 10, 1990 |
|
RAMESH GUPTA Vs. UNION OF INDIA
|
May 25, 1990 |
|
RANBIR SINGH Vs. STATE
|
February 16, 1990 |
|
RANJAN GUPTA Vs. A F FERGUSON AND COMPANY
|
May 25, 1990 |
|
RASOLUL EBADI (THROUGH HIS FRIEND, MR. RAJA SABERI) Vs. ADMINISTRATOR, UNION TERRITORY OF DELHI
|
May 9, 1990 |
|
RATI RAM AND 7 ORS Vs. UNION OF INDIA
|
April 6, 1990 |
|
RAVI SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 7, 1990 |
|
RAVINDER KUMAR Vs. ADMINISTRATOR OF DELHI
|
February 8, 1990 |
|
RAVINDER SINGH Vs. UNION OF INDIA
|
January 31, 1990 |
|
REETA KUMARI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
November 12, 1990 |
|
REGAL TRADERS PRIVATE LIMITED Vs. LT GOVERNOR OF DELHI
|
May 23, 1990 |
|
REHABILITATION MINISTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. LT GOVERNOR
|
May 11, 1990 |
|
REHABILITATION MISINTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. V K BANSAL
|
May 11, 1990 |
|
RELIABLE LABORATORIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
December 21, 1990 |
|
REV ON INC Vs. HOSIDEN LABORATORIES INDIA
|
July 24, 1990 |
|
RITA RASTOGI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 29, 1990 |
|
ROHITAS KUMAR Vs. UNION OF INDIA
|
November 9, 1990 |
|
ROHITAS KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 9, 1990 |
|
ROSHAN LAL Vs. PYARE LAL
|
March 26, 1990 |
|
ROSLINE GEORGE Vs. UNION OF INDIA
|
December 14, 1990 |
|
S A BUILDERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
July 27, 1990 |
|
S ANAND DEEP SINGH Vs. RANJIT KAUR
|
October 31, 1990 |
|
S BHUPINDER SINGH MAKKAR Vs. NARINDER KAUR
|
March 5, 1990 |
|
S C BANSAL Vs. SUBHASH KASHYAP
|
August 10, 1990 |
|
S M MALIK Vs. STATE
|
February 9, 1990 |
|
S N MISRA Vs. COMND OFFICER AIR FORCE ST RAJOKRI
|
November 7, 1990 |
|
S P TIMBER INDUSTRIES Vs. UNION OF INDIA
|
February 19, 1990 |
|
S RAJDEV SINGH Vs. UNION OF INDIA
|
April 26, 1990 |
|
S SURJIT SINGH MAJITHIA Vs. GIRIJIT SINGH MAJITHIA
|
September 12, 1990 |
|
S. JASBIR SINGH Vs. DALJIT KAUR
|
December 12, 1990 |
|
S.S. KAPUR Vs. HINDUSTAN PAPER CORPORATION LTD.
|
March 13, 1990 |
|
SAHIB SINGH Vs. STATE
|
August 10, 1990 |
|
SAILENDRA KUMAR DUTTA Vs. EXPORT TRADE DEVELOPMENT OFFICER
|
July 31, 1990 |
|
SAJJAN KUMAR Vs. STATE
|
November 7, 1990 |
|
SAJJAN SINGH Vs. DIRECTOR GENERAL MEDICAL SERVICES ARMY H Q
|
August 24, 1990 |
|
SAMEER LEASING COMPANY LIMITED Vs. CHAIRMAN CBDT
|
February 13, 1990 |
|
SANGHI MOTORS Vs. UNION OF INDIA
|
August 22, 1990 |
|
SANJEEV KUMAR GUPTA Vs. REGISTRAR OF COMPANIES
|
March 20, 1990 |
|
SANTOKH SINGH Vs. STATE
|
February 26, 1990 |
|
SARDAR SINGH Vs. KRISHNA DEVI
|
November 21, 1990 |
|
SARLA DHAWAN Vs. DELHI DEVELOPMENT AUTHORITY
|
February 27, 1990 |
|
SARVESH KUMAR Vs. STATE
|
September 20, 1990 |
|
SAT PAL SOOD Vs. RAJ KUMAR TULSIANI
|
September 3, 1990 |
|
SATWANT NARANG Vs. APPROPRIATE AUTHORITY I T DEPTT NEW DELHI
|
December 14, 1990 |
|
SATYA BHUSHAN KHURANA ALIAS WAKIL Vs. UNION OF INDIA
|
July 20, 1990 |
|
SAVITRI DEVI Vs. SHANTI DEVI
|
March 19, 1990 |
|
SCINDIA POTTERIES AND SERVICES LIMITED Vs. DEPUTY LAND AND DEVELOPMENT OFFICER GOVERNMENT OF INDIA
|
March 27, 1990 |
|
SEARS ROEBUCK AND CO Vs. HAPPY HOUSE TV MFR COMPANY PRIVATE LIMITED
|
December 1, 1990 |
|
SECURITY AND FINANCE PVT LTD Vs. B K BEDI
|
March 30, 1990 |
|
SEEMA PURI Vs. STATE
|
May 9, 1990 |
|
SEETHA LAKSHMI KRISHNAN Vs. GIAN PERKASH
|
September 18, 1990 |
|
SHAFFI MOHD Vs. STATE DELHI ADMINISTRATION
|
December 21, 1990 |
|
SHAH TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1990 |
|
SHAKTI FABRICS Vs. RAM TEXTILES
|
September 3, 1990 |
|
SHAKUAT ALI KHAN Vs. BABU KHAN
|
August 16, 1990 |
|
SHAKUNTALA DEVI Vs. JOGDHIAN TILAK CHAND
|
September 6, 1990 |
|
SHAM SUNDER Vs. STATE OF DELHI
|
May 25, 1990 |
|
SHAMSUDDIN ALIAS SAMBU Vs. UNION OF INDIA
|
September 6, 1990 |
|
SHANTI SWAROOP SINGHAL Vs. DELHI DEVELOPMENT AUTHORITY
|
January 22, 1990 |
|
SHANTI VIJAY AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1990 |
|
SHARMAS NURSING HOME Vs. STATE
|
March 26, 1990 |
|
SHARVATI DEVI Vs. SHIV KUMAR
|
May 10, 1990 |
|
SHIV SHANKAR Vs. STATE
|
April 23, 1990 |
|
SHRI INDER KHANNA AND SONS Vs. UNION OF INDIA
|
October 29, 1990 |
|
SHYAM DYEING MILLS PRIVATE LIMITED Vs. LT GOVERNOR OF DELHI
|
June 6, 1990 |
|
SHYAM M SACHDEV Vs. STATE
|
August 22, 1990 |
|
SIDDIQUI KHALID AHMAD Vs. UNION OF INDIA
|
April 16, 1990 |
|
SIMON AUTHONY Vs. RAJ KUMAR
|
January 12, 1990 |
|
SMART PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
February 16, 1990 |
|
SOM DATT BUILDERS LIMITED Vs. STAR INDUSTRIES AND TEXTILE ENTERPRISES
|
August 27, 1990 |
|
SOMANI PILKINGTON LTD Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 13, 1990 |
|
STATE Vs. PAWAN KUMAR CHOPRA
|
May 23, 1990 |
|
STATE BANK OF INDIA Vs. S S PLYBOARD UDYOG
|
February 15, 1990 |
|
STATE BANK OF INDIA Vs. AMRISTSAR ENGINEERING WORKS
|
February 16, 1990 |
|
STATE BANK OF INDIA Vs. MADAN LAL MEHTA
|
November 8, 1990 |
|
STATE BANK OF INDIA Vs. MAHINDRA ENTERPRISES
|
February 2, 1990 |
|
STATE DELHI ADMINISTRATION Vs. BALBIR CHAND
|
August 22, 1990 |
|
STATE DELHI ADMINISTRATION Vs. RAMESH KUMAR
|
February 5, 1990 |
|
STATE DELHI ADMINISTRATION Vs. RAM SINGH
|
May 21, 1990 |
|
STATE OF HARYANA Vs. K VIMALA RAGHAVA CHARI
|
March 22, 1990 |
|
SUBHASH AGGARWAL AGENCY Vs. BHILWARA SYNTHETICS LIMITED
|
April 5, 1990 |
|
SUBHASH CHANDER Vs. STATE
|
March 15, 1990 |
|
SUBHASH CHANDER BASRA Vs. TATA CONSULTANCY SERVICES
|
May 8, 1990 |
|
SUBHASH CHANDER KAKKAR Vs. D S I D C
|
March 20, 1990 |
|
SUDHISH CHANDRA ANAND Vs. REKHA ANAND
|
August 1, 1990 |
|
SULOCHANA UPPAL Vs. SURINDER SHEEL BHAKRI
|
August 30, 1990 |
|
SULTAN SINGH Vs. JAI SINGH
|
January 24, 1990 |
|
SUMTA EXPORTS Vs. INDIAN TOURISM DEVELOPMENT CORP LIMITED
|
August 8, 1990 |
|
SUNDER LAL Vs. REHABILITATION MINISTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
|
May 11, 1990 |
|
SUNITA ALIAS SUDESH Vs. KAPIL DEV
|
February 9, 1990 |
|
SURAJ PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI
|
November 7, 1990 |
|
SURAJ PRAKASH Vs. UNION OF INDIA
|
November 15, 1990 |
|
SURAM CHAND REHLAN Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1990 |
|
SURESH JINDAL Vs. RIZZOLI COMERS DELLA SERA PRODZIONI
|
December 14, 1990 |
|
SURINDER BALA Vs. SATPAL CHADHA
|
December 3, 1990 |
|
SURINDER KAUR BHALLA Vs. BAWA ASHPAL SINGH BHALLA
|
September 12, 1990 |
|
SURINDER LAL Vs. STATE DELHI ADMINISTRATION
|
December 20, 1990 |
|
SURINDER SINGH Vs. V K JAIN
|
August 31, 1990 |
|
SURINDRA ALLOYS Vs. MUNICIPAL CORPORATION OF DELHI
|
May 10, 1990 |
|
SURRINDER STEM MALT COMPANY LIMITED Vs. U P FINANCIAL CORPORATION
|
February 2, 1990 |
|
SUSAN LEIGH BEER Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED
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March 7, 1990 |
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SUSAN LEIGH BEER Vs. INDIAN TURISM DEVELOPMENT CORPORATION LTD.
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April 7, 1990 |
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SUSHIL ANSAL AND SONS Vs. COMMISSIONER OF INCOME TAX
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January 17, 1990 |
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SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA
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September 17, 1990 |
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SUSHILA BHATIA Vs. GURBUX SINGH RANDHIR
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May 25, 1990 |
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SUSHILA DEVI Vs. NATHU DEVI
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December 14, 1990 |
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SUSHILLA MARRY Vs. IZHAK FRADDY
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March 16, 1990 |
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SWARAJ SONI Vs. REHABILITATION MINISTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
|
May 11, 1990 |
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SWARAN SINGH Vs. STATE
|
November 7, 1990 |
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SYNCO TEXTILES PRIVATE LIMITED Vs. ECONOMIC TRANSPORT ORGANISATION
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May 2, 1990 |
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SYNDICATE BANK Vs. S A TRADING CORPN
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September 3, 1990 |
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T M APARTMENTS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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March 20, 1990 |
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T SASIDHARAN PILLAI Vs. UNION OF INDIA
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September 6, 1990 |
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TANVI TRADING AND CREDITS PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
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November 28, 1990 |
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TARLOCHAN SINGH SARAN Vs. MAHINDERPAL SINGH BINDRA
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August 12, 1990 |
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TEJ SINGH Vs. STATE DELHI ADMINISTRATION
|
December 5, 1990 |
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TEK CHAND AND SONS Vs. UNION OF INDIA
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October 12, 1990 |
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TEXMACO LTD Vs. ARUN KUMAR SHARMA
|
May 25, 1990 |
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TIN BOX COMPANY Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 30, 1990 |
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U L KALSI Vs. K S BHATTACHARYA
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November 15, 1990 |
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U.P FINANCIAL CORPORATION Vs. SURINDER STEIN MALT LTD. AND OTHERS
|
March 30, 1990 |
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UCO BANK Vs. POLY FAB INDUSTRIES PRIVATE LIMITED
|
September 24, 1990 |
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UNION OF INDIA Vs. JYOTSNA HOLDINGS PRIVATE LIMITED
|
September 28, 1990 |
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UNION OF INDIA Vs. SHIVALIK CELLULOSE PRIVATE LIMITED
|
November 16, 1990 |
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UNION OF INDIA Vs. MAJOR K K TANEJA
|
November 14, 1990 |
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UNION OF INDIA Vs. KISHAN CHAND
|
June 25, 1990 |
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UNION OF INDIA Vs. GULAM NABI AZAD
|
March 27, 1990 |
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UNION OF INDIA Vs. S P AGGARWAL
|
February 14, 1990 |
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USHA KUMAR Vs. SUPER BAZAR CO
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August 13, 1990 |
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USHA KUMARI Vs. PARMANAND
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April 30, 1990 |
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USHA MALHOTRA Vs. G S UPPAL
|
December 17, 1990 |
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UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA
|
July 27, 1990 |
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V K CONSTRUCTION WORKS LIMITED Vs. AIR FORCE NAVAL HOUSING BOARD
|
November 27, 1990 |
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V P MEHTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
January 30, 1990 |
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VED PARKASH Vs. STATE
|
January 15, 1990 |
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VED PRAKASH Vs. STATE
|
December 10, 1990 |
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VED PRAKASH ALIAS VED PAL Vs. STATE
|
May 21, 1990 |
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VED PRAKASH SIKRI Vs. UNION OF INDIA
|
August 8, 1990 |
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VED VRATA Vs. MADAN LAL HIS HNOI
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July 24, 1990 |
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VIDUSHI DUGGAL Vs. DARUPADI DEVI
|
October 31, 1990 |
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VIDYA DEVI Vs. SURINDER KUMAR
|
July 23, 1990 |
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VIDYA PRAKASH CHOPRA Vs. KHUSHIRAM
|
November 13, 1990 |
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VIJAY KUMAR GANEJA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 21, 1990 |
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VILLAYATI RAM MITTAL Vs. UNION OF INDIA
|
January 22, 1990 |
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VIMAL KUMAR SINGH Vs. STATE
|
November 1, 1990 |
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VINAY KUMAR BASSI Vs. UNION OF INDIA
|
August 1, 1990 |
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VINOD KUMAR JAIN Vs. STATE
|
May 16, 1990 |
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VIRENDER KUMAR ALIAS BABLEY Vs. STATE DELHI ADMINISTRATION
|
March 12, 1990 |
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VIVEK Vs. UNIVERSITY OF DELHI
|
May 25, 1990 |
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WAISUDDIN Vs. STATE DELHI ADMINISTRATION
|
May 25, 1990 |
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Y P BHALLA Vs. NATIONAL SEEDS CORPORATION LIMITED
|
July 24, 1990 |
|
ZAIMAY Vs. UNION OF INDIA
|
February 15, 1990 |
|
ZILEY SINGH Vs. STATE
|
October 6, 1990 |
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