|
A N SHERVANI Vs. LT GOVERNOR
|
May 19, 1989 |
|
A.K. SUKHEJA Vs. INDIAN INSTITUTE OF TECHNOLOGY AND OTHERS
|
January 3, 1989 |
|
ABBOSALAH Vs. UNION OF INDIA
|
August 11, 1989 |
|
ADESH AGGARWAL Vs. UNION OF INDIA
|
May 10, 1989 |
|
AJIT PRASAD JAIN Vs. N K WIDHANI
|
May 26, 1989 |
|
AJIT SINGH Vs. STATE
|
August 1, 1989 |
|
AJIT SINGH AND ANOTHER Vs. MADAN JHA, DELHI CO-OP. TRIBUNAL AND OTHERS
|
September 23, 1989 |
|
ALL INDIA GARMENT EXPORT COMMON CAUSE GUILD Vs. UNION OF INDIA
|
February 22, 1989 |
|
AMAR NATH GOEL Vs. MAYUR SYNTAX LIMITED
|
March 16, 1989 |
|
AMAR SANG Vs. UNION OF INDIA
|
May 2, 1989 |
|
AMAR SINGH CHAWLA Vs. RAJDHANI ROLLER FLOUR MILLS PVT LTD
|
December 15, 1989 |
|
AMARJIT SINGH Vs. STATE
|
February 17, 1989 |
|
AMBEY FLOUR MILLS PRIVATE LIMITED Vs. VIMAL CHAND JAIN
|
September 29, 1989 |
|
AMRIK SINGH Vs. UNION OF INDIA
|
April 4, 1989 |
|
AMRIT KAUR Vs. STATE
|
July 20, 1989 |
|
AMRIT SOAP COMPANY Vs. NEW PUNJAB SOAP FACTORY
|
July 25, 1989 |
|
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
|
August 3, 1989 |
|
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
|
September 20, 1989 |
|
ANIL KUMAR GANDHI Vs. K.L. VERMA AND OTHERS
|
April 11, 1989 |
|
ANIL KUMAR JAUHAR Vs. ATLAS CYCLE INDUSTRIES
|
March 3, 1989 |
|
ANIL KUMAR JAUHAR AND ANR. Vs. ATLAS CYCLE INDUSTRIES
|
March 13, 1989 |
|
ANIL KUMAR KAKKAR Vs. STATE
|
April 19, 1989 |
|
ANOOP BENIWAL Vs. JAGBIR
|
October 25, 1989 |
|
ANSAL PROPERTIES AND INDUSTRIAL PRIVATE LIMITED Vs. RAJINDER SINGH
|
August 4, 1989 |
|
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. ANAND NATH
|
November 23, 1989 |
|
ANURAG CHOPRA Vs. STATE
|
May 26, 1989 |
|
ARCHANA CHELAWAT Vs. UNION OF INDIA (UOI) AND ORS.
|
September 7, 1989 |
|
ARJUN TULSIDAS JAGWANI Vs. UNION OF INDIA
|
December 13, 1989 |
|
ARUN SHARMA Vs. UNION OF INDIA
|
November 16, 1989 |
|
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. UNION OF INDIA
|
March 10, 1989 |
|
ARYA VAIDYA SALA Vs. K C VIJAI KUMAR
|
September 20, 1989 |
|
ARYA VAIDYA SALA Vs. K.C. VIJAI KUMAR
|
September 19, 1989 |
|
ASHOK Vs. STATE
|
April 2, 1989 |
|
ASHOK DHAWAN Vs. UNION OF INDIA
|
September 15, 1989 |
|
ASHOK GUPTA Vs. UNION OF INDIA
|
February 8, 1989 |
|
ASHOK KUMAR Vs. STATE
|
November 6, 1989 |
|
ASHOK KUMAR JAIDKA Vs. UNION OF INDIA AND ANOTHER
|
March 2, 1989 |
|
ASHOK PATNEY Vs. UNION OF INDIA
|
February 14, 1989 |
|
ASHOK RANI Vs. RATTAN LAL
|
November 6, 1989 |
|
ASHOK SOLOMON Vs. UNION OF INDIA
|
September 29, 1989 |
|
ASHOKA STONE CRUSHING INDUSTRIES Vs. INCOME TAX OFFICER.
|
March 13, 1989 |
|
ASSO AURO ACCESSORIES CO PRIVATE LIMITED Vs. ESS PEE AUTO ENTERPRISES
|
November 10, 1989 |
|
AVTAR CHAND KEHAR Vs. UNION OF INDIA
|
September 11, 1989 |
|
AYUB KHAN Vs. STATE DELHI ADMINISTRATION
|
December 20, 1989 |
|
AZAD SING Vs. STATE
|
December 12, 1989 |
|
AZAD SINGH Vs. STATE
|
December 8, 1989 |
|
B M CHANANA Vs. UNION OF INDIA
|
December 1, 1989 |
|
B M UMMAR FAROOK Vs. UNION OF INDIA
|
October 3, 1989 |
|
B R MEHTA Vs. ATMA DEVI
|
January 16, 1989 |
|
B. N. MATHUR Vs. INCOME TAX OFFICER.
|
February 10, 1989 |
|
BABY RASHMI MEHRA Vs. SUNIL MEHRA
|
August 22, 1989 |
|
BAJAJ FOOD PRODUCTS Vs. CENTRAL BOARD TRUSTEE
|
September 4, 1989 |
|
BALBIR SINGH Vs. MAN SINGH
|
January 25, 1989 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
May 15, 1989 |
|
BALDEV SINGH ARORA Vs. UNION OF INDIA
|
January 25, 1989 |
|
BALESHWAR Vs. STATE
|
January 4, 1989 |
|
BALLE RAM Vs. STATE DELHI ADMINISTRATION
|
September 4, 1989 |
|
BALWAN Vs. STATE
|
September 15, 1989 |
|
BANK OF MAHARASHTRA Vs. O P SINGIA
|
March 2, 1989 |
|
BANSAL EXPORTS PRIVATE LIMITED Vs. J C SHAH
|
August 29, 1989 |
|
BANSAL PLASTIC INDUSTRIES Vs. NEERAJ TOYS INDUSTRIES
|
May 22, 1989 |
|
BHAGWAN DASS PAWAIYA Vs. UNION OF INDIA
|
November 24, 1989 |
|
BHAGWAN SINGH Vs. UNION OF INDIA
|
January 2, 1989 |
|
BHARAT DEVAK SAMAJ Vs. SHEO SHANKAR SINGH
|
March 30, 1989 |
|
BHARAT FURNISHING CO Vs. DELHI DEVELOPMENT AUTHORITY
|
April 24, 1989 |
|
BHARAT OVERSEAS CONSTRUCTION PRIVATE LIMITED Vs. UNIVERSITY TEACHERS CO OPERATIVE HOUSING SOCIETY LIMITED
|
August 4, 1989 |
|
BHOJ RAJ Vs. ORIENTAL FIRE AND GENL INS COMPANY LIMITED
|
February 16, 1989 |
|
BINDAL SUGAR WORKS Vs. COMMISSIONER OF INCOME TAX.
|
May 5, 1989 |
|
BIRBAL Vs. SHAMBU DAYAL
|
January 24, 1989 |
|
BRAHMA NAND GUPTA Vs. DELHI ADMINISTRATION
|
October 4, 1989 |
|
BRIG. GURBUX SINGH Vs. COMMISSIONER OF WEALTH TAX
|
March 31, 1989 |
|
BRIJ MOHAN Vs. STATE
|
January 30, 1989 |
|
C L JAIN Vs. GOPI CHAND
|
December 8, 1989 |
|
CAPITAL PLASTIC INDUSTRIES Vs. KAPITAL PLASTIC INDUSTRIES
|
March 2, 1989 |
|
CEEKAY GREASE AND CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 29, 1989 |
|
CHANDEN Vs. KANWARLAL
|
January 23, 1989 |
|
CHANDRO DEVI AND OTHERS Vs. JIT SINGH AND OTHERS
|
April 14, 1989 |
|
CHARANJIT GROVER Vs. ASSISTANT COMMISSIONER OF INCOME TAX.
|
December 15, 1989 |
|
CHARANJIT SINGH ALIAS CHANCHAL Vs. LT. GOVERNOR, DELHI
|
September 11, 1989 |
|
CHHANGE LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
February 9, 1989 |
|
CHHOTA LAL YADAV Vs. SARDAR SINGH
|
August 4, 1989 |
|
CHOKHA NAND MADAN Vs. ASIAN EXHIBITIORS
|
August 29, 1989 |
|
COLLECTOR H C GAUR Vs. RAKESH VIJ
|
November 27, 1989 |
|
COLLECTOR HARISH CHANDRA GOSWAMY Vs. UNION OF INDIA
|
November 27, 1989 |
|
COMMISSIONER OF INCOME Vs. CHEMI KLEEN INDIA (P.) LTD.
|
July 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ESCORTS LTD.
|
December 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND IRON AND STEEL INDUSTRIES
|
March 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CARVANSERAI LTD.
|
March 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMI KLEEN INDIA (P.) LTD.
|
March 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHET RAM AND OTHERS
|
March 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION (NO.1)
|
March 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION (NO.2)
|
March 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. G. SAGAR SURI
|
March 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN IMPLEMENTS MANUFACTURING CO.
|
March 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD (NO. 2)
|
March 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD. (NO. 1)
|
March 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD. (NO. 1)
|
March 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD. (NO. 2)
|
March 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KABIR DASS INVESTMENT LTD.
|
March 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT NIRMAN P. LTD.
|
March 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SMT. PUSHPAWATI GOEL
|
March 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SMT. SUNITA WADHWA
|
March 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. P N B FINANCE AND INDUSTRIES LIMITED
|
December 5, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. P N B FINANCE LIMITED
|
December 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GOODYEAR TYRE AND RUBBER CO
|
December 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN MAL LADHA SINGH
|
December 5, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. D M K S MAINTENANCE TRUST
|
November 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHVENDRA SINGH
|
December 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHAMSHER SINGH MAJOR NO 2
|
December 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHAMSHER SINGH MAJOR NO 1
|
December 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MATHUR B N
|
December 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KHEM CHAND RAJ KUMAR
|
September 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BHATIA K L
|
August 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LTD
|
August 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN TRADING CO
|
August 2, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED
|
August 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ANANT RAJ AGENCIES PROPERTIES
|
August 2, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LTD
|
August 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGAT AND CO
|
August 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION NO 1
|
July 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. G SAGAR SURI
|
July 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN IMPLEMENTS MANUFACTURING CO
|
July 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KABIR DASS INVESTMENT LIMITED
|
July 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT NIRMAN LIMITED
|
July 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. USHA SALES LTD
|
July 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ESCORTS FARMS PRIVATE LIMITED
|
July 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED
|
July 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UNION MOTORS
|
July 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SUNITA WADHWA SMT
|
July 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION NO 2
|
July 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. AMMONIA SUPPLY CORPORATION P LIMITED
|
July 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CARVANSERAI LIMITED
|
July 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PISTONS AND RINGS LIMITED
|
August 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN ALUMINIUM CABLES LTD
|
January 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN ALUMINIUM CABLES LTD
|
January 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED
|
March 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
|
March 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
|
February 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
|
April 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI AUTOMOBILES P LIMITED
|
May 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
|
April 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD
|
April 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND IRON AND STEEL INDUSTRIES
|
July 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PUSHPAWATI GOEL SMT
|
July 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHET RAM
|
July 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA IRON AND STEEL COMPANY LIMITED
|
July 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
|
July 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
|
July 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
|
July 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
|
July 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. USHA SALES LTD
|
March 21, 1989 |
|
COMMISSIONER OF SALES TAX Vs. CHINAR RESTAURANT
|
May 4, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SHEILA KAUSHISH
|
July 12, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. GANGA PERSHAD KEDIA
|
December 15, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SOHAN LAL SITA RAM
|
December 5, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SITA RAM ARVIND DUMAR
|
December 5, 1989 |
|
D B GUPTA CONTRACTS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
|
July 19, 1989 |
|
D B KATYAL Vs. HIGH COURT OF DELHI
|
July 31, 1989 |
|
D C M LIMITED Vs. LT GOVERNOR DELHI
|
March 1, 1989 |
|
D ROSS PORTER Vs. PIONEER SEED COMPANY LIMITED
|
January 18, 1989 |
|
D T C Vs. MOHINDER SINGH
|
August 23, 1989 |
|
D. ROSS PORTER Vs. PIONEER SEED CO. LTD.
|
March 8, 1989 |
|
D.T.C. Vs. JAI RANI
|
July 10, 1989 |
|
DAVINDER SINGH Vs. STATE OF DELHI
|
March 6, 1989 |
|
DELHI ADARSH FINANCIERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1989 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
August 7, 1989 |
|
DELHI TRANSPORT CORPORATION Vs. KAMLESH ARORA
|
February 16, 1989 |
|
DELHI TRANSPORT CORPORATION Vs. VEENA RANI SETHI
|
January 19, 1989 |
|
DES RAJ MALHOTRA Vs. UNION OF INDIA
|
August 18, 1989 |
|
DESH RAJ GUPTA Vs. COMMISSIONER OF WEALTH TAX
|
August 2, 1989 |
|
DEV RAJ GUPTA Vs. UNION OF INDIA
|
September 14, 1989 |
|
DEVENDRA DUTT Vs. STATE
|
November 6, 1989 |
|
DEVENDRA KUMAR JAIN Vs. STATE DELHI ADMINISTRATION
|
March 10, 1989 |
|
DHANI RAM Vs. UNION OF INDIA
|
March 10, 1989 |
|
DHANI RAM ALIAS DHANI Vs. STATE
|
February 6, 1989 |
|
DIAMOND POCKET BOOKS PRIVATE LIMITED Vs. PRASAD NYAS
|
April 11, 1989 |
|
DILBAGH SINGH ALIAS BILLA Vs. UNION OF INDIA
|
October 17, 1989 |
|
DINABANDHU MONDAL Vs. UNION OF INDIA AND OTHERS
|
July 29, 1989 |
|
DINANATH Vs. DES RAJ
|
April 25, 1989 |
|
DINANATH Vs. DES RAJ
|
April 30, 1989 |
|
DROPADI DEVI Vs. UNION OF INDIA
|
April 12, 1989 |
|
DUKH BHANJAN SINGH Vs. ADMINISTRATOR OF DELHI
|
January 19, 1989 |
|
DUNCAN AGRO INDUSTRIES Vs. UNION OF INDIA
|
February 16, 1989 |
|
DURGA DASS UPPAL Vs. UNION OF INDIA
|
May 11, 1989 |
|
EAGLE THEATRES Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1989 |
|
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. KUMAR N
|
January 9, 1989 |
|
ELIZABETH MATHEW Vs. VASDEV AND DELHI TRANSPORT CORPORATION
|
October 4, 1989 |
|
EMBASSY RESTAURANT Vs. DELHI ADMINISTRATION
|
November 17, 1989 |
|
EMPIRE STORES Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1989 |
|
EXITE LABORATORIES Vs. A A PRODUCTS INDIA
|
January 29, 1989 |
|
EXITE LABORATORIES Vs. A.A. PRODUCTS (INDIA) AND ORS.
|
January 19, 1989 |
|
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. UNION OF INDIA
|
December 18, 1989 |
|
FLEX INDUSTRIES LTD. Vs. UNKNOWN
|
May 1, 1989 |
|
FOOD SPECIALITIES LTD. Vs. THE UNION OF INDIA (UOI) AND ORS.
|
August 4, 1989 |
|
FRIENDS CENTRAL GOVERNMENT EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. EGISTRAR CO OPERATIVE SOCIETIES
|
May 23, 1989 |
|
G R NEWAR Vs. UNION OF INDIA
|
April 19, 1989 |
|
GANGA SINGH Vs. STATE
|
July 20, 1989 |
|
GASAM POUR KARAMI LIGVAN Vs. UNION OF INDIA
|
July 13, 1989 |
|
GEETA Vs. STATE DELHI ADMINISTRATION
|
February 24, 1989 |
|
GEETA DEVI Vs. AMRIK SINGH
|
September 11, 1989 |
|
GENERAL COMMERCE LIMITED Vs. APPAREL EXPORT PROMOTION COUNCIL
|
November 24, 1989 |
|
GENUINE PAINTS AND CHEMICALS CO Vs. UNION OF INDIA
|
February 24, 1989 |
|
GEORGE KUTTY KUNCHERIA Vs. STATE
|
September 25, 1989 |
|
GIRISH PARASNATH MISRA Vs. UNION OF INDIA
|
February 14, 1989 |
|
GIRWAR SINGH Vs. CHARAN SINGH
|
July 20, 1989 |
|
GLADWYN EDWIN MOFFAT Vs. UNION OF INDIA (UOI) AND ORS.
|
December 15, 1989 |
|
GODWIN CHEMOZIE OMWUBU Vs. UNION OF INDIA
|
December 4, 1989 |
|
GOPAL BANIK Vs. UNION OF INDIA
|
January 23, 1989 |
|
GOSWAMI WADHWA COMMISSION OF INQUIRY Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 21, 1989 |
|
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. UNION OF INDIA
|
May 25, 1989 |
|
GULAB TULSYANI Vs. DELHI ADMN
|
December 1, 1989 |
|
GULSHAN RAJ Vs. KISHAN DATT
|
April 4, 1989 |
|
GUNJIT SINGH Vs. STATE
|
April 3, 1989 |
|
GUPTA M K Vs. COMMISSIONER OF WEALTH TAX
|
August 2, 1989 |
|
GURBAX BHIRYANI Vs. UNION OF INDIA
|
February 7, 1989 |
|
GURBUX SINGH Vs. COMMISSIONER OF WEALTH TAX
|
July 31, 1989 |
|
GURDEEP SINGH NARULA Vs. MALI SINGH
|
January 18, 1989 |
|
GURDIAL SINGH Vs. STATE
|
March 16, 1989 |
|
GURSHARAN SINGH Vs. GURSHARAN KAUR
|
March 27, 1989 |
|
H. P. NANDA & SONS (HUF) Vs. INCOME TAX OFFICER.
|
May 4, 1989 |
|
HAKIM PURSHOTAM LAL Vs. GOVERDHAN LAL
|
January 5, 1989 |
|
HANUMAN PRASAD Vs. UNION OF INDIA
|
January 16, 1989 |
|
HARAYANA MILK FOODS LTD. Vs. INSPECTING ASSISTANT COMMISSIONER.
|
March 17, 1989 |
|
HARBANS SINGH Vs. GURCHARAN KAUR AND SHARAN KAUR
|
November 2, 1989 |
|
HARBANS SINGH AND OTHERS Vs. SMT. GURCHARAN KAUR
|
November 21, 1989 |
|
HARI KRISHAN GUPTA Vs. JAI KRISHAN DASS
|
October 6, 1989 |
|
HARISH BHATIA Vs. UNION OF INDIA
|
September 28, 1989 |
|
HARISH UPPAL Vs. NEERA DIXIT
|
July 6, 1989 |
|
HARJEET SINGH Vs. STATE
|
September 20, 1989 |
|
HARVINDER SINGH Vs. UNION OF INDIA
|
July 13, 1989 |
|
HEM RAJ SAPRA Vs. ADMINISTRATOR OF DELHI
|
March 7, 1989 |
|
HIMALAYA TRADING CO Vs. COMMISSIONER OF WEALTH TAX
|
July 19, 1989 |
|
HINDUSTAN COPPER LIMITED Vs. UNION OF INDIA
|
December 18, 1989 |
|
HINDUSTAN TIMES LTD. Vs. INCOME TAX OFFICER.
|
November 3, 1989 |
|
HIRA LAL Vs. UNION OF INDIA
|
February 28, 1989 |
|
HOME DECOLAM Vs. JAWAHAR LAL NEHRU UNIVERSITY
|
August 31, 1989 |
|
HUKAM CHAND Vs. SHAHZADI BEGUM
|
July 24, 1989 |
|
HUSSAIN Vs. STATE
|
March 15, 1989 |
|
HYDER Vs. UNION OF INDIA
|
April 7, 1989 |
|
IDRIS Vs. STATE
|
February 1, 1989 |
|
IDRIS Vs. STATE
|
February 10, 1989 |
|
IMEX ENGINEERING COMPANY PRIVATE LIMITED Vs. D E S U
|
November 3, 1989 |
|
IN THE MATTER OF: MOHTA INVESTMENTS (P) LTD. Vs. NONE
|
December 20, 1989 |
|
INCOME TAX OFFICER Vs. MOHAN MEAKIN LTD.
|
April 25, 1989 |
|
INCOME TAX OFFICER Vs. MRS. DWARIKA PRASAD TRUST.
|
June 2, 1989 |
|
INCOME TAX OFFICER Vs. KAMAL ENGG. WORKS.
|
May 4, 1989 |
|
INCOME TAX OFFICER Vs. J. P. KAPUR.
|
March 12, 1989 |
|
INCOME TAX OFFICER Vs. SATISH KUMAR.
|
December 8, 1989 |
|
INCOME TAX OFFICER Vs. OSWAL EMPORIUM.
|
May 3, 1989 |
|
INDER MOHAN AGNISH Vs. UNION OF INDIA
|
August 9, 1989 |
|
INDERPREET SINGH MONGA Vs. S BALBIR SINGH
|
February 3, 1989 |
|
INDIAN CABLE COMPANY LIMITED Vs. PREM CHANDRA SHARMA
|
May 5, 1989 |
|
INDIAN GAS CYLINDERS Vs. INSPECTING ASSISTANT COMMISSIONER.
|
December 22, 1989 |
|
INDIAN OIL CORPORATION LIMITED Vs. JOINT CHIEF LABOUR COMMISSIONER AND APPELIATE AUTHORITY
|
September 15, 1989 |
|
INDU ENGINEETING AND TEXTILES LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
April 7, 1989 |
|
INDUSTAN PENCILS PRIVATE LIMITED Vs. INDIA STATIONERY PRODUCTS CO
|
January 23, 1989 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. CENTURY METALS LIMITED
|
May 23, 1989 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA AND ANR. Vs. CENTURY METALS LIMITED AND ANR.
|
May 2, 1989 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. INDRAMA INVESTMENT (P.) LTD.
|
December 26, 1989 |
|
ISHWAR PARASRAM PANJABI Vs. UNION OF INDIA
|
May 24, 1989 |
|
ISHWAR PARASRAM PUNJABI Vs. UNION OF INDIA
|
October 3, 1989 |
|
ISMAIL Vs. SHAH JEDE BEGUM
|
March 7, 1989 |
|
ISSAC BABU Vs. UNION OF INDIA
|
October 18, 1989 |
|
J K CHURAMANI Vs. ESCORTS LIMITED
|
August 1, 1989 |
|
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1989 |
|
J K SYNTHETICS LTD Vs. ASSTT COMMISSIONER OF INCOME-TAX
|
March 30, 1989 |
|
J. JOSEPH Vs. GOVERNMENT OF INDIA AND OTHERS
|
March 10, 1989 |
|
JABBAR MOHAMMED Vs. UNION OF INDIA
|
April 28, 1989 |
|
JAGDISH CHANDER Vs. HINDUSTAN VEGETABLES OILS CORPN
|
March 1, 1989 |
|
JAGDISH CHANDER Vs. STATE
|
November 20, 1989 |
|
JAGDISH KUMAR Vs. STATE
|
January 23, 1989 |
|
JAGDISH MITR Vs. UNION OF INDIA
|
September 26, 1989 |
|
JAGPRIT SINGH Vs. UNION OF INDIA
|
October 20, 1989 |
|
JAI PARKASH Vs. STATE DELHI ADMINISTRATION
|
December 20, 1989 |
|
JAI PARKASH Vs. DINESH DAYAL AND MAYUR CARPETS PRIVATE LIMITED
|
August 28, 1989 |
|
JAIN PLASTIC INDUSTRIES Vs. GOPI CHAND
|
May 4, 1989 |
|
JAIN SOAP MILLS Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1989 |
|
JAMESH W LITCHFIELD Vs. NARCOTIC CONTROL BUREAU
|
October 3, 1989 |
|
JAYAKUMAR Vs. STATE OF KERALA
|
July 13, 1989 |
|
JAYAPALAN Vs. STATE
|
January 6, 1989 |
|
JITENDER SAXENA AND GUDDU Vs. STATE
|
May 10, 1989 |
|
JIWA SINGH Vs. UNION OF INDIA
|
September 18, 1989 |
|
JOGINDER SINGH BEDI Vs. BAWA DARBARA SINGH
|
August 3, 1989 |
|
JONES AND WEXOES INDIA Vs. UNION OF INDIA
|
October 27, 1989 |
|
JYOTIN VYAS Vs. UNION OF INDIA
|
April 21, 1989 |
|
K B MATHUR Vs. SHEEL KUMAR SAXENA
|
April 21, 1989 |
|
K C BHATIA AND ASSOCIATE Vs. URBAN IMPROVEMENTS CO PRIVATE LIMITED
|
May 24, 1989 |
|
K C PAUL Vs. INDER MOHAN BAQUAYA
|
August 29, 1989 |
|
K K MEHRA Vs. STATE
|
April 3, 1989 |
|
K KUNHI Vs. UNION OF INDIA
|
May 9, 1989 |
|
K L SETHI Vs. DELHI TRANSPORT CORPORATION
|
January 6, 1989 |
|
K M SALEEM Vs. STATE
|
February 6, 1989 |
|
K S BAWA Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
May 3, 1989 |
|
K S MAKIN Vs. PRASARAN COOP GROUP HOUSING SOCIETY LIMITED
|
August 28, 1989 |
|
KAILASH CHAND Vs. GANPAT RAI
|
April 3, 1989 |
|
KALAWATI Vs. DELHI TRANSPORT CORPORATION
|
July 21, 1989 |
|
KALINGA GUDAKHU UDYOG Vs. KONARK GUDAKHU FACTORY
|
August 1, 1989 |
|
KANCHAN DASS Vs. STATE
|
November 24, 1989 |
|
KANHIYA LAL Vs. STATE OF HARYANA
|
August 14, 1989 |
|
KANHIYA LAL Vs. STATE OF HARYANA ETC.
|
August 4, 1989 |
|
KANTA Vs. JASWANT SINGH
|
August 14, 1989 |
|
KANTA RANI Vs. STAFF SELECTION COMMISSION
|
August 28, 1989 |
|
KARAT KRISHANA DAS Vs. UNION OF INDIA
|
August 21, 1989 |
|
KEHRA HANDLOOM SUPPLY Vs. O B EXPORTS
|
April 4, 1989 |
|
KEWAL KRISHAN Vs. D T C
|
September 7, 1989 |
|
KHANNA BUILDERS Vs. UNION OF INDIA
|
April 19, 1989 |
|
KHEM CHAND Vs. UNION OF INDIA
|
March 9, 1989 |
|
KHEM CHAND Vs. STATE
|
November 3, 1989 |
|
KHIAL ASGHAR Vs. UNION OF INDIA
|
April 28, 1989 |
|
KHUSHBIR SINGH Vs. STATE
|
May 25, 1989 |
|
KIRAN BEDI Vs. DELHI ADMINISTRATION
|
May 4, 1989 |
|
KIRORI MAL ALIAS KALWA Vs. STATE
|
August 1, 1989 |
|
KISHAN LAL Vs. STATE
|
September 22, 1989 |
|
KISHORE KUMAR MUNDHRA Vs. UNION OF INDIA
|
March 31, 1989 |
|
KISHORI LAL KISHWAR Vs. GURBAX SINGH
|
April 10, 1989 |
|
KIZITO E L IBE Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 31, 1989 |
|
KRISHAN KUMAR Vs. DELHI MAHANAGAR TELEPHONE
|
July 19, 1989 |
|
KRISHAN NARAIN Vs. JAI SINGH
|
January 20, 1989 |
|
KRISHAN PAL Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1989 |
|
KRISHNA KUMARI Vs. UNION OF INDIA
|
March 18, 1989 |
|
KULDIP SINGH Vs. UNION OF INDIA
|
September 8, 1989 |
|
KULWANT SINGH Vs. UNION OF INDIA
|
February 14, 1989 |
|
KULWANT SINGH Vs. UNION OF INDIA
|
February 16, 1989 |
|
KUMAR ARCHANA CHELAWAT Vs. UNION OF INDIA
|
June 7, 1989 |
|
KUMAR ELECTRIC WORKS Vs. ANUJ ELECTRONICS
|
July 19, 1989 |
|
LAKHBIR SINGH Vs. UNION OF INDIA
|
November 15, 1989 |
|
LALIT KUMAR Vs. UNION OF INDIA
|
February 16, 1989 |
|
LEELA RAM Vs. STATE
|
August 25, 1989 |
|
LEKH RAJ KUKREJA Vs. RAYMON
|
February 10, 1989 |
|
LUDWING WUNSCHE AND CO Vs. RAUNAQ INTERNATIONAL LIMITED
|
May 11, 1989 |
|
LYNN A CURTIS Vs. UNION OF INDIA
|
October 6, 1989 |
|
M A CONTRIBUTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 2, 1989 |
|
M BUILDERS PRIVATE LIMITED Vs. EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED
|
September 4, 1989 |
|
M JAYAKUMAR Vs. STATE OF KERALA
|
July 3, 1989 |
|
M K JAMAL Vs. UNION OF INDIA
|
March 31, 1989 |
|
M N ARORA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 4, 1989 |
|
M R SINGH Vs. SHYAM P TEWARI
|
September 25, 1989 |
|
M.L. LAKHOTIA AND OTHERS Vs. THE STATE
|
August 16, 1989 |
|
MADAN LAL Vs. UNION OF INDIA
|
August 31, 1989 |
|
MADHU BALA Vs. STATE DELHI ADMINISTRATION
|
August 11, 1989 |
|
MAHABIR AUTO STORE Vs. INDIAN OIL CORPORATION LIMITED
|
February 9, 1989 |
|
MAHAMAYA GENERAL FINANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1989 |
|
MAHAVIR PRASHAD Vs. SUKHDEV MONGIA
|
August 25, 1989 |
|
MALKIYAT SINGH Vs. DELHI ADMINISTRATION
|
March 8, 1989 |
|
MALKIYAT SINGH Vs. DELHI ADMINISTRATION AND ORS.
|
March 3, 1989 |
|
MALTI PRASAD (HUF) Vs. INCOME TAX OFFICER.
|
June 14, 1989 |
|
MAM CHAND DHIMAN AND CO Vs. UNION OF INDIA
|
April 25, 1989 |
|
MANGALAM CEMENT CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE & CUSTOMS
|
May 3, 1989 |
|
MANJIT KUMAR ALIAS MINTEE Vs. UNION OF INDIA
|
January 10, 1989 |
|
MANJU NARULA Vs. K L VERMA
|
February 27, 1989 |
|
MANOHAR SINGH Vs. SURINDER KAUR
|
May 22, 1989 |
|
MARIAM Vs. DELHI TRANSPORT CORPORATION
|
March 30, 1989 |
|
MARIAM Vs. DELHI TRANSPORT CORPORATION
|
January 30, 1989 |
|
MARTIN BURN LIMITED Vs. KRISHNA ABBI
|
December 8, 1989 |
|
MEHTA GANDHI AND ASSOCIATES Vs. PIPES LIMITED
|
January 24, 1989 |
|
MID LAND FRUIT & VEGETABLE PRODUCTS (INDIA) (P.) LTD. Vs. INSPECTING ASSISTANT COMMISSIONER.
|
June 1, 1989 |
|
MOGHUL TRAVELS AND TRANSPORT CO PRIVATE LIMITED Vs. UNION OF INDIA
|
May 2, 1989 |
|
MOHAMMAD DIN ALIAS MANNO Vs. UNION OF INDIA
|
February 6, 1989 |
|
MOHAN MEAKIN BREWERIES LTD. Vs. INCOME TAX OFFICER.
|
May 5, 1989 |
|
MOHD. SALEEM Vs. UNION OF INDIA (UOI) AND ORS. (NO. I)
|
April 11, 1989 |
|
MOHINDER KUMAR Vs. DEVI
|
August 23, 1989 |
|
MOHINDER NATH Vs. PANKAJ BHARGAVA
|
November 29, 1989 |
|
MOHINDER SINGH AND CO Vs. UNION OF INDIA
|
March 8, 1989 |
|
MOIDEEN ABBAS Vs. UNION OF INDIA
|
September 13, 1989 |
|
MOOL CHAND Vs. STATE
|
November 10, 1989 |
|
MOORTI DEVI Vs. MOHAN LAL
|
April 12, 1989 |
|
MOTI RAM Vs. STATE
|
August 18, 1989 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. HIRA PARSAD KESRI
|
April 7, 1989 |
|
MRS. MARGARET T. DESOR AND OTHERS Vs. WORLDWIDE AGENCIES (P.) LTD. AND OTHERS
|
September 21, 1989 |
|
MUKESH KUMAR Vs. STATE
|
October 27, 1989 |
|
MUKESH SINGH RATHORE Vs. UNION OF INDIA
|
August 2, 1989 |
|
MUKESH SINGH RATHORE Vs. UNION OF INDIA AND ORS.
|
September 2, 1989 |
|
MUKUND IRON AND STEEL WORKS LIMITED Vs. UNION OF INDIA THRIUGH D G S AND D
|
July 18, 1989 |
|
MUNICIPAL CORPORATION OF DELHI Vs. OM PRAKASH SHARMA
|
February 15, 1989 |
|
MUNICIPAL CORPORATION OF DELHI Vs. OM PRAKASH SHARMA
|
February 5, 1989 |
|
N D R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
|
September 25, 1989 |
|
NAFISUDDIN Vs. UNION OF INDIA
|
February 13, 1989 |
|
NAGINA ENTERPRISE Vs. UNION OF INDIA
|
March 7, 1989 |
|
NAGORI AND COMPANY Vs. INDIAN CUGAR INDUSTRIES EXPORT CORPORATION LIMITED
|
March 17, 1989 |
|
NALLA THAMBY SRITHARAN Vs. UMA SHANKAR
|
May 23, 1989 |
|
NALLATTU THODIKA HAMZA Vs. UNION OF INDIA
|
February 14, 1989 |
|
NAND KISHORE KATYAL Vs. BANK OF INDIA
|
February 1, 1989 |
|
NAPUR DASS Vs. CENTRAL COUNCIL OF HOMEOPATHY
|
July 31, 1989 |
|
NARAIN Vs. STATE
|
January 12, 1989 |
|
NARAIN DEVI Vs. SWARN SINGH
|
March 29, 1989 |
|
NARENDER KUMAR Vs. VEENA GHINGRA
|
May 11, 1989 |
|
NARENDER TYAGI Vs. VIJAY KARAN
|
February 9, 1989 |
|
NARINDER PAL SINGH Vs. K.L. VERMA AND OTHERS
|
April 11, 1989 |
|
NATHU RAM Vs. STATE
|
June 14, 1989 |
|
NATHU RAM Vs. ADMINISTRATOR OF DEHLI
|
October 6, 1989 |
|
NATIONAL INSTITUTE OF IMMUNOLOGY Vs. MUNICIPAL CORPORATION OF DELHI
|
April 27, 1989 |
|
NATIONAL INSURANCE CO. LTD Vs. RATTAN LAL MEHTA
|
January 19, 1989 |
|
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. BRITELITE CARBONS LTD.
|
March 20, 1989 |
|
NATIONAL STEEL AND GENERAL MILLS Vs. OFFICIAL LIQUIDATOR
|
March 9, 1989 |
|
NAVEZ Vs. STATE
|
March 2, 1989 |
|
NAVIN KUMAR LAPOOR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
August 22, 1989 |
|
NB SUB AVTAR SINGH Vs. UNION OF INDIA
|
April 19, 1989 |
|
NETRA PAL SINGH Vs. UNION OF INDIA
|
December 15, 1989 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIMLA AHUJA
|
August 21, 1989 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NIRANJAN SINGH
|
July 26, 1989 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PUSHPA
|
July 19, 1989 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SALONI DARGAN
|
February 14, 1989 |
|
NIRMAL KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
September 8, 1989 |
|
NIRMAL PUN Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 8, 1989 |
|
NISHA SHARMA Vs. VINOD KUMAR SHARMA
|
February 23, 1989 |
|
NITIN GUNWANT SHAH Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE
|
November 9, 1989 |
|
NITU ALIAS ASHA Vs. KRISHAN LAL
|
March 8, 1989 |
|
NORMA CABLE (P) LTD. V COMMISSIONER OF INCOME TAX. Vs. STATE
|
January 27, 1989 |
|
NORTHERN PLASTICS LIMITED Vs. UNION OF INDIA
|
June 26, 1989 |
|
O K AYYAPAN Vs. DAYA SINGH
|
July 26, 1989 |
|
O P ANAND Vs. STATE
|
September 12, 1989 |
|
O P C JAIN Vs. A D M LA
|
July 28, 1989 |
|
OCEAN INVESTMENT AND FINANCE PRIVATE LIMITED Vs. UNION OF INDIA
|
September 21, 1989 |
|
OM PARKASH BAKSHI Vs. STATE
|
February 28, 1989 |
|
OM PRAKASH MADAN Vs. STATE
|
February 24, 1989 |
|
OM WATI Vs. STATE
|
October 6, 1989 |
|
ONKAR NATH Vs. STATE
|
November 9, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. PREME PRAKASH
|
July 24, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. LAXMI MALHOTRA
|
July 24, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. VEENA PRUTHI
|
February 10, 1989 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. HASMAT KHATOON
|
March 1, 1989 |
|
P C BOHRA Vs. NATIONAL SPORTS CLUB OF INDIA
|
May 12, 1989 |
|
P C GANDHI Vs. EDUCATIONAL CONSULTANTS INDIA
|
January 27, 1989 |
|
P C PUN Vs. POLYOLEFINS INDUSTRIES LIMITED
|
January 10, 1989 |
|
P D GUPTA Vs. RESERVE BANK OF INDIA
|
July 4, 1989 |
|
P D SARPAL Vs. UNIVERSITY OF DELHI
|
December 14, 1989 |
|
P U ABDUL RAHIMAN ALIAS YOUSUF ABDUL RAHIMAN Vs. UNION OF INDIA
|
December 7, 1989 |
|
PACE EDUCATION (P.) LTD. Vs. INSPECTING ASSISTANT COMMISSIONER.
|
December 18, 1989 |
|
PANDIT RAM SAROOP AND ANOTHER Vs. BALBIR SINGH AND OTHERS
|
September 8, 1989 |
|
PARAMMAL ABDUL RAHIMAN @ ABDU RAHIMAN Vs. UNION OF INDIA (UOI) AND ORS.
|
May 10, 1989 |
|
PARAS LAMINATORS PRIVATE LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
December 7, 1989 |
|
PARASMAIJAIN Vs. UNION OF INDIA
|
March 29, 1989 |
|
PARMOD KUMAR Vs. STATE
|
July 4, 1989 |
|
PARMOD KUMAR Vs. STATE
|
October 18, 1989 |
|
PEARL AGENCIES Vs. INSPECTING ASSISTANT COMMISSIONER.
|
May 31, 1989 |
|
PESHAWAR SOAP AND CHEMICALS PRIVATE LIMITED Vs. ANIL SOAP AND CHEMICAL WORKS
|
March 28, 1989 |
|
PHONIX PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA
|
March 9, 1989 |
|
PHOOL WATI Vs. STATE OF DELHI
|
August 29, 1989 |
|
PLATO PHARMACEUTICAL PRIVATE LIMITED Vs. RANBAXY LBOURATORIES LIMITED
|
December 4, 1989 |
|
PRABHA BHASIN Vs. STATE
|
February 17, 1989 |
|
PRABHA BHASIN Vs. THE STATE
|
January 17, 1989 |
|
PRADEEP KUMAR Vs. STATE
|
August 21, 1989 |
|
PRADEEP KUMAR KAIRA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 7, 1989 |
|
PRADEEP NATH MATHUR Vs. UNION OF INDIA
|
February 24, 1989 |
|
PRAVEEN KUMAR BHATIA Vs. M GHOSH
|
January 6, 1989 |
|
PREM KUMAR Vs. STATE
|
March 27, 1989 |
|
PREM KUMAR PARMAR Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
February 23, 1989 |
|
PRIDE CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
|
May 1, 1989 |
|
PRIDE CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
August 29, 1989 |
|
PROMILA NANGIA Vs. BALDEV RAJ NANGIA
|
March 6, 1989 |
|
PROMILLA KAPUR Vs. YASH PAL BHASIN
|
February 22, 1989 |
|
PUKH RAJ JAIN Vs. PADMA KASHYAP
|
May 26, 1989 |
|
PUKH RAJ JAIN Vs. PADMA KASHYAP
|
May 25, 1989 |
|
PUNJAB NATIONAL BANK Vs. INSPECTING ASSISTANT COMMISSIONER.
|
May 23, 1989 |
|
PURAN CHAND NAGIA Vs. AVIATION EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY
|
April 10, 1989 |
|
QAMARUDDIN Vs. R P SHARMA
|
September 25, 1989 |
|
QAMARUDDIN Vs. R.P. SHARMA
|
August 25, 1989 |
|
QURESH Vs. ROOPA FOTEDAR
|
December 15, 1989 |
|
R K B HERBALS PRIVATE LIMITED Vs. ENTERPRISES ADVERTISING PRIVATE LIMITED
|
February 6, 1989 |
|
R L JAIN Vs. UNION OF INDIA
|
September 1, 1989 |
|
R.B. CH. ROCHI RAM KHATTAR Vs. BALDEV RAJ SOBTI
|
February 22, 1989 |
|
RAFIQ AHMAD Vs. UNION OF INDIA
|
July 4, 1989 |
|
RAI AND SONS PRIVATE LIMITED Vs. PHELPS AND CO PRIVATE LIMITED
|
February 6, 1989 |
|
RAINKOO STEELS Vs. K P GANGULI INCOME TAX OFFICER AND STATE DELHI ADMINISTRATION
|
March 1, 1989 |
|
RAJ KUMARI CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY
|
December 11, 1989 |
|
RAJ KUMARI CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY
|
February 11, 1989 |
|
RAJDEV SINGH AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1989 |
|
RAJE BALA Vs. PANKAJ
|
September 1, 1989 |
|
RAJESH Vs. STATE
|
March 16, 1989 |
|
RAJESH Vs. KULTAR SINGH
|
January 4, 1989 |
|
RAJESH JAIN Vs. UNION OF INDIA
|
March 29, 1989 |
|
RAJESHWAR PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI
|
March 14, 1989 |
|
RAJESHWAR SINGH Vs. UNION OF INDIA
|
July 28, 1989 |
|
RAJINDER ANAND Vs. UNION OF INDIA
|
January 9, 1989 |
|
RAJINDER SINGH ALIAS RAJU Vs. UNION OF INDIA
|
May 11, 1989 |
|
RAJIV WADHWA Vs. UNION OF INDIA
|
November 16, 1989 |
|
RAJMDER NATH Vs. UNION OF INDIA
|
August 11, 1989 |
|
RAJMDER PAL Vs. MAN MOHAN KAUR
|
March 31, 1989 |
|
RAJMDER PRASAD JAIN Vs. NEW DELHI MUNICIPAL COMMITTEE
|
May 4, 1989 |
|
RAJU ANAND Vs. MADHU KUMARI
|
May 10, 1989 |
|
RAKESH KAPOOR Vs. UNION OF INDIA
|
November 16, 1989 |
|
RAM AUTAR SURESH KUMAR Vs. KANTA DEVI
|
January 23, 1989 |
|
RAM CHANDER Vs. UNION OF INDIA
|
April 7, 1989 |
|
RAM CHANDER Vs. UNION OF INDIA AND OTHERS
|
April 21, 1989 |
|
RAM KISHAN Vs. STATE
|
March 10, 1989 |
|
RAM KISHAN Vs. LAIJI MAL TIKA RAM
|
August 29, 1989 |
|
RAM NIWAS Vs. STATE
|
March 3, 1989 |
|
RAM SAROOP Vs. RAM NATH
|
May 9, 1989 |
|
RAM SINGH Vs. STATE
|
December 5, 1989 |
|
RAM SINGH MANMOHAN SINGH Vs. UNION OF INDIA
|
April 19, 1989 |
|
RAMA ASSOCIATES (P.) LTD. Vs. INSPECTING ASSISTANT COMMISSIONER.
|
November 28, 1989 |
|
RAMAN MOHAN GAUTAM Vs. UNION OF INDIA
|
December 15, 1989 |
|
RAMAT MASSEY Vs. ARVIND CONSTRUCTION COMPANY LIMITED
|
February 1, 1989 |
|
RAMESH CHANDER KAKKAR Vs. UNION OF INDIA
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November 23, 1989 |
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RAMESH KUMAR Vs. STATE
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November 17, 1989 |
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RANDHIR KHOSLA Vs. SHARAN PARSHAD SURI
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February 3, 1989 |
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RAOJI RAJU Vs. STATE DELHI ADMN
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March 16, 1989 |
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RATNI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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May 18, 1989 |
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RATTAN LAL MEHTA Vs. RAJENDER KAPOOR
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January 19, 1989 |
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RAVI SHARMA Vs. UNION OF INDIA
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January 24, 1989 |
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RAVI SHARMA Vs. UNION OF INDIA
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February 28, 1989 |
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RAVINDER BHATIA Vs. SATNAM SINGH M M
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December 12, 1989 |
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REDIHOT ELECTRICALS Vs. UNION OF INDIA
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April 4, 1989 |
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REGENCY INDUSTRIES LIMITED Vs. KEDAR BUILDERS
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October 25, 1989 |
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RICHARDSON VICKS IND Vs. VIKAS PHARMACEUTICALS
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August 21, 1989 |
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RITU MAKKAR Vs. DELHI COLLEGE OF ENGINEERING
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November 17, 1989 |
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ROSE EDUCATIONAL SCIENTIFIC AND CULTURAL SOCIETY Vs. UNION OF INDIA
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May 8, 1989 |
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S BALWINDER SINGH ALIAS CHHINDA Vs. UNION OF INDIA
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August 21, 1989 |
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S BHUPINDER SINGH MAKKAR Vs. NARINDER KAUR
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May 26, 1989 |
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S JASWANTSINGH Vs. P N HANDA
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September 27, 1989 |
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S K CHAUDHARY Vs. BHAGWAN DASS BATRA
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March 16, 1989 |
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S P SEHGAL Vs. VIDYA KAUL
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February 28, 1989 |
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S R FARISHTA Vs. UNION OF INDIA
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March 17, 1989 |
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S V KHANDEKAR Vs. SHRIRAM S I R FOND
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February 9, 1989 |
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S.K. SAROGI AND ORS. Vs. UNION OF INDIA
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July 31, 1989 |
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SACHDEVA METAL WORKS Vs. MODERN PAN INDUSTRIES
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July 31, 1989 |
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SADAR BAZAR ELECTRICAL TRADERS ASSOCIATION Vs. UNION OF INDIA
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November 17, 1989 |
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SAFDARJUNG ENCLAVE EDUCATIONAL SOCIETY Vs. MUNICIPAL CORPORATION OF DELHI
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February 9, 1989 |
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SAHAB SINGH Vs. UNION OF INDIA
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March 9, 1989 |
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SALEEM Vs. UNION OF INDIA
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July 17, 1989 |
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SALWAN CONSTRUCTION Vs. UNION OF INDIA
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September 5, 1989 |
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SANJAY VATS Vs. ATTRO
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July 19, 1989 |
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SANSAR CHAND Vs. UNION OF INDIA
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May 12, 1989 |
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SANTANU RAY Vs. UNION OF INDIA
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August 12, 1989 |
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SANTOSH GUPTA Vs. SWARAN SINGH
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July 27, 1989 |
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SANTOSH KUMAR Vs. STATE
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November 24, 1989 |
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SANTOSH KUMARI 7 ORS Vs. MOHAMMAD ARSHAD KHAN
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July 3, 1989 |
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SARBJIT SINGH Vs. ALL INDIA FINE ARTS AND CRAFTS SOCIETY
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May 24, 1989 |
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SARDAR SINGH Vs. STATE
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March 17, 1989 |
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SAT PAL BAKSHI Vs. DURGA DASS
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April 10, 1989 |
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SATISH KUMAR Vs. NARCOTIC CONTROL BUREAU
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June 7, 1989 |
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SATISH KUMAR Vs. STATE
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February 14, 1989 |
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SATISH SADAN Vs. PRITHVI RAJ
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March 17, 1989 |
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SATNAM SINGH Vs. UNION OF INDIA
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October 17, 1989 |
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SAVITA PARMAR Vs. STATE (DELHI ADMN.)
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February 23, 1989 |
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SEEMA MEHTA Vs. LALIT MEHTA
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February 14, 1989 |
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SEEMA PURI Vs. STATE
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August 28, 1989 |
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SEETHA LAKSHMI KRISHNAN Vs. GIAN PARKASH
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January 10, 1989 |
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SHAFI Vs. STATE
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January 17, 1989 |
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SHAHID Vs. LAXMI
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November 7, 1989 |
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SHAKUN Vs. DELHI ADMINISTRATION
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April 28, 1989 |
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SHAKUNTLA DEVI Vs. JAMMU AND KASHMIR BANK LTD.
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July 11, 1989 |
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SHAMBHU NATH SINGH Vs. UNION OF INDIA
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April 26, 1989 |
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SHAMIM Vs. STATE
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October 4, 1989 |
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SHAMIM BANO Vs. SHAHABUDDIN
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September 21, 1989 |
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SHANKAR Vs. STATE
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February 10, 1989 |
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SHANKAR IRON STORE Vs. S R GOEL APPELLATE TRIBUNAL SALES TAX TIS HAZARI DELHI
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March 7, 1989 |
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SHASHI KUMAR Vs. DELHI ADMINISTRATION
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August 9, 1989 |
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SHAUKAT ALL Vs. INDIAN AIRLINES
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August 4, 1989 |
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SHEIKH MUKARRAMUDDIN Vs. SHEIKH RAHIMUDDIN
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February 3, 1989 |
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SHIRAJ AHMED Vs. UNION OF INDIA
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September 4, 1989 |
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SHIV KUMAR WASAL AND CO Vs. DELHI DEVELOPMENT AUTHORITY
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December 9, 1989 |
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SHRI POPLAWSKI Vs. UNION OF INDIA
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August 9, 1989 |
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SHYAM KHANNA Vs. UNION OF INDIA
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April 7, 1989 |
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SIEMENS LIMITED Vs. SOUTH INDIA CEMENT LIMITED
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August 9, 1989 |
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SINGH ENTERPRISES (EXPORTS) (P.) LTD. Vs. INCOME TAX OFFICER.
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April 13, 1989 |
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SITA RAM SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
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July 11, 1989 |
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SITA RAM VERMA Vs. SARASWATI
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February 11, 1989 |
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SMT. RAJA DEVI Vs. INSPECTING ASSISTANT COMMISSIONER.
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May 15, 1989 |
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SOMANY PILKONGTONS LIMITED Vs. B P VERMA
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July 31, 1989 |
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STAR PAPER MILLS LIMITED Vs. BEHARI LAL MADAN LAL JAIPURIA LIMITED
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December 12, 1989 |
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STATE Vs. PYARE LAL NEHRU
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December 18, 1989 |
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STATE Vs. RAM SARUP SABHARWAL
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September 7, 1989 |
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STATE BANK OF INDIA Vs. INDIAN APPAREL INDUSTRIES
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February 8, 1989 |
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STATE BANK OF INDIA Vs. INDIAN ELECTRIC
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February 22, 1989 |
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STATE OF HARYANA Vs. SHASHI PRABHA SAXENA
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January 11, 1989 |
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STATE TRADING CORPORATION OF INDIA LIMITED Vs. CHITTOOR CO OPERATIVE SUGAR LIMITED
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March 9, 1989 |
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STATESMAN LIMITED Vs. UNION OF INDIA
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April 28, 1989 |
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SUBHASH CHANDER Vs. UNION OF INDIA
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January 31, 1989 |
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SUBHASH CHANDER Vs. STATE
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July 26, 1989 |
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SUBHASH CHANDER Vs. UNION OF INDIA
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November 21, 1989 |
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SUBHASH CHOPRA Vs. STATE
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June 26, 1989 |
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SUBHASH RONGHTA Vs. DELHI DEVELOPMENT AUTHORITY
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March 1, 1989 |
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SUCHA SINGH Vs. STATE
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August 11, 1989 |
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SULEMAN AHMAD Vs. UNION OF INDIA
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May 24, 1989 |
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SUMEER CHOPRA AND ANOTHER Vs. DELHI COLLEGE OF ENGINEERING AND ANOTHER
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January 17, 1989 |
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SUMER CHAND Vs. UNION OF INDIA
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April 5, 1989 |
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SUNDER LAL Vs. STATE
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November 17, 1989 |
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SUNIL KUMAR Vs. STATE
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October 18, 1989 |
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SURENDER SINGH Vs. STATE
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December 7, 1989 |
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SURESH KUMAR Vs. STATE
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January 27, 1989 |
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SURESH KUMAR Vs. UNION OF INDIA
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January 13, 1989 |
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SURESH KUMAR Vs. UNION OF INDIA
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January 1, 1989 |
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SURINDER KUMAR AND ORS. Vs. STATE
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December 14, 1989 |
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SURINDER MEHTA Vs. K L VERMA
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February 23, 1989 |
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SURINDER MOHAN HANS Vs. INCOME TAX OFFICER.
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May 17, 1989 |
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SURINDER MOHAN MALBOTRA Vs. K L VERMA
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March 8, 1989 |
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SURINDER SINGH BINDRA Vs. HINDUSTAN FESTANERS PRIVATE LIMITED
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May 5, 1989 |
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SURJIT SINGH Vs. UNION OF INDIA
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August 8, 1989 |
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SUSHEEL SARAN Vs. DIRECTOR OF ADVERTISING AND VISUAL PUBLICITY
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July 3, 1989 |
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SUSHUM OVERSEAS MARKETING (P) LTD Vs. REGISTRAR OF COMPANIES
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December 19, 1989 |
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SUVA RAM THROUGH RAGHU RAM Vs. UNION OF INDIA
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May 19, 1989 |
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SWARAN SINGH Vs. STATE
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November 7, 1989 |
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SWASTIK METAL WORKS Vs. UNION OF INDIA
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August 28, 1989 |
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TAJ SERVICES LIMITED Vs. DELHI ADMINISTRATION
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March 31, 1989 |
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TAVINDER KUMAR Vs. STATE
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November 2, 1989 |
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TECHNICAL CONSULTANCY HOUSE PRIVATE LTD. Vs. KULDIP RAJ NARANG AND OTHERS
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December 12, 1989 |
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THAKURI BAI Vs. LAXMI CHAND
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November 28, 1989 |
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THANKI VANILAL JAGJIVAN Vs. UNION OF INDIA
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September 18, 1989 |
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THARAMEL MOHAMMAD BAVA Vs. UNION OF INDIA
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July 27, 1989 |
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THOMSON BRANDT Vs. CONTROLLER OF PATENTS AND DESIGNS
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February 14, 1989 |
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TILAK RAJ Vs. STATE
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May 11, 1989 |
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TIRATH DASS Vs. STATE
|
February 17, 1989 |
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TRISHIA JAIN Vs. OSWAL AGRO MILLS LIMITED
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September 13, 1989 |
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TULDEEP SINGH Vs. STATE
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January 17, 1989 |
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UMA SHANKAR ALIAS BUNTY Vs. AMRIT LAL
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January 17, 1989 |
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UMA SHANKER Vs. STATE
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January 27, 1989 |
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UNION OF INDIA Vs. RANJIT SINGH
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March 8, 1989 |
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UNION OF INDIA Vs. NORTHEN PLASTICS LIMITED
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May 8, 1989 |
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UNION OF INDIA Vs. GOLAM NABI AZAD
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March 27, 1989 |
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UNION OF INDIA Vs. S P AHLUWALIA
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September 7, 1989 |
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UNION OF INDIA Vs. DELHI BAR ASSOCIATION
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August 28, 1989 |
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UNION OF INDIA Vs. SWADESHI KARYALAYA
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August 22, 1989 |
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UNION OF INDIA Vs. O P SINGH
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August 11, 1989 |
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UNION OF INDIA Vs. MANGAT
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December 2, 1989 |
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UNITED COMPLEX INDIA LIMITED Vs. UNION OF INDIA
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December 11, 1989 |
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UNITED INDIA INSURANCE COMPANY Vs. SURJIT SINGH
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September 26, 1989 |
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UPENDER SINGH Vs. STATE
|
May 1, 1989 |
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URMILA DEVI Vs. STATE
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May 8, 1989 |
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USHA RECTIFIER CORPN. (I.) (P.) LTD. Vs. INSPECTING ASSITANT COMMISSIONER.
|
April 5, 1989 |
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UTTAM CHAND Vs. RAMKISHAN
|
April 11, 1989 |
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UTTAM WIRES AND MACHINES PRIVATE LIMITED Vs. STATE OF RAJASTHAN
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July 19, 1989 |
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V K NASSAR Vs. UNION OF INDIA
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November 7, 1989 |
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VAIDYARATNAM P.S. VARIERS ARYA VAIDYASALA KOTTAKKAL Vs. K.C. VIJAIKUMAR
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August 19, 1989 |
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VASANTLAL BECHARLAL KAMDAR Vs. M.C.D.
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March 29, 1989 |
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VED PAL ANAND Vs. UNION OF INDIA
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March 17, 1989 |
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VICTOR PAUL Vs. STATE
|
January 2, 1989 |
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VIDYA KAKKAR Vs. DELHI TRANSPORT CORPORATION
|
March 7, 1989 |
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VIDYA WANTI Vs. MUNICIPAL CORPORATION OF DELHI
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January 25, 1989 |
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VIJAY KUMAR Vs. SHOKAT ALI
|
July 10, 1989 |
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VIJAY KUMAR DHARNA Vs. UNION OF INDIA
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December 12, 1989 |
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VIJAY SINGH Vs. WADIA INSTITUTE OF HIMALAYAN GEOLOGY SOCIETY
|
May 25, 1989 |
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VIJAYALAXMI Vs. MANJIT SINGH BHALLA
|
February 28, 1989 |
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VINAY CHOUDHARY Vs. STATE
|
February 23, 1989 |
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VINOD KUMAR Vs. STATE
|
April 11, 1989 |
|
VINOD KUMAR JAIN Vs. STATE
|
August 16, 1989 |
|
VINOD KUMAR JAIN Vs. STATE
|
August 18, 1989 |
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VINOD NAGPAL Vs. BAKSHI S KULJAS RAI
|
January 13, 1989 |
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VIRENDER BHATTI Vs. STATE
|
April 5, 1989 |
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VISHWA NATH KHANNA Vs. STATE
|
November 16, 1989 |
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VISHWA NATH KHANNA Vs. THE STATE AND ANOTHER
|
November 6, 1989 |
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VITHALDAS MADHAVJI Vs. STATE
|
September 24, 1989 |
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VIVEK JAIN Vs. UNION OF INDIA
|
February 6, 1989 |
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W S CONSTRUCTION COMPANY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
|
May 24, 1989 |
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WEALTH-TAX OFFICER Vs. VINAY BHARAT RAM & SONS.
|
November 27, 1989 |
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WELLPOINT SYSTEMS (P.) LTD Vs. INSPECTING ASSISTANT COMMISSIONER.
|
May 1, 1989 |
|
WORLDWIDE AGENCIES PRIVATE LIMITED Vs. MARGARET T DESOR
|
August 31, 1989 |
|
Y RAJESHWARI Vs. BOMBAY TYRES INTERNATIONAL LIMITED
|
August 2, 1989 |
|
YOG RAJ Vs. STATE
|
March 13, 1989 |
|
YOGESH GURDASANI Vs. DELHI DEVELOPMENT AUTHORITY
|
October 17, 1989 |
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YOUNG WOMENS CHRISTIAN ASSOCIATION OF DELHI Vs. ACHAMMA MATHEW
|
March 28, 1989 |
LOGIN