|
A K SUKHEJA Vs. INDIAN INSTITUTE OR TECHNOLOGY
|
January 3, 1988 |
|
A N PAREEKH Vs. N H NAQVI
|
February 8, 1988 |
|
ABDUL REHMAN JUMAKHAN Vs. UNION OF INDIA
|
May 19, 1988 |
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AHMED RAZA Vs. UNION OF INDIA
|
September 5, 1988 |
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AIRTEX PRODUCTS INC Vs. MUNSHI RAM GUPTA AND DAL CHAND GUPTA
|
August 10, 1988 |
|
AJIT SINGH Vs. MADAN JHA DELHI COOP TRIBUNAL
|
September 23, 1988 |
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AKHIL CHIT AND FINANCE PRIVATE LIMITED Vs. RAMDUTT SHARMA
|
July 6, 1988 |
|
AMIRRUDDIN Vs. STATE DELHI
|
November 22, 1988 |
|
ANAND SARUP SHARMA Vs. P P KHURANA
|
September 28, 1988 |
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ANAND SWARUP MALIK Vs. MUNICIPAL CORPORATION OF DELHI
|
August 25, 1988 |
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ANDREW SIMON KING Vs. UNION OF INDIA
|
July 5, 1988 |
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ANIL FOOD INDUSTRIES Vs. ALKA FOOD INDUSTRIES
|
November 30, 1988 |
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ANIL SHARMA Vs. UNION OF INDIA
|
September 27, 1988 |
|
ANJALI SHARMA Vs. COUNCIL FOR THE INDIAN SCHOOL OF CERTIFICATE EXAMINATION
|
September 19, 1988 |
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ANSAR AHMAD Vs. STATE
|
January 14, 1988 |
|
ARJUN SINGH S Vs. COMMISSIONER OF WEALTH TAX
|
July 26, 1988 |
|
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. ENGINEERING PROJECTS INDIA LIMITED
|
January 1, 1988 |
|
ASHA DASS Vs. DUNLOP INDIA LIMITED
|
July 13, 1988 |
|
ASHOK GUPTA Vs. UNION OF INDIA
|
June 10, 1988 |
|
ASHOK KUMAR Vs. DELHI ADMINISTRATION
|
February 12, 1988 |
|
ASHOK KUMAR Vs. STATE
|
November 29, 1988 |
|
ASHOK KUMAR BHATNAGAR Vs. SHABNAM BHATNAGAR
|
October 5, 1988 |
|
ASHOK KUMAR JAGGI Vs. UNION OF INDIA
|
April 18, 1988 |
|
ASHOK SOLOMAN Vs. STATE OF DELHI
|
September 13, 1988 |
|
ASHRAFI DEVI Vs. GANGA SAHAI KISHAN LAL
|
July 12, 1988 |
|
ATTAR SINGH AND BROS Vs. DELHI DEVELOPMENT AUTHORITY
|
November 21, 1988 |
|
AVINASH CHANDER MEHRA Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
August 11, 1988 |
|
AZIZ AHMED Vs. UNION OF INDIA
|
October 3, 1988 |
|
B C MODY EXPORT PRIVATE LIMITED Vs. UNION OF INDIA
|
May 23, 1988 |
|
B R GUPTA Vs. UNION OF INDIA
|
November 18, 1988 |
|
B R GUPTA Vs. UNION OF INDIA
|
October 14, 1988 |
|
BABU LAL Vs. SATYA NARAIN
|
May 24, 1988 |
|
BABU LAL Vs. TILAK KUMAR
|
January 13, 1988 |
|
BALAJI LAMINATING WORKS Vs. J R MALIK
|
February 9, 1988 |
|
BALBIR KUMAR Vs. UNION OF INDIA
|
August 22, 1988 |
|
BALDEV RAJ GANDOK Vs. KISHAN SINGH PASRICHA
|
November 1, 1988 |
|
BALDEV SINGH Vs. STATE
|
December 19, 1988 |
|
BALDEV SINGH Vs. DURGA PRASAD
|
December 21, 1988 |
|
BALLARPUR INDUSTRIES LIMITED Vs. DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION MRTP COMMISSION
|
September 16, 1988 |
|
BANARASI DASS BHANDARI Vs. UNION OF INDIA
|
May 17, 1988 |
|
BANARSI DASS Vs. SHAKUNTALA
|
September 12, 1988 |
|
BANNETT COLEMAN AND COMPANY LIMITED Vs. PRESIDING OFFICER
|
April 4, 1988 |
|
BANWARI LAL JHUNJHUNWALA Vs. UNION OF INDIA
|
August 12, 1988 |
|
BARIKAD ABDUL RAHIMAN Vs. UNION OF INDIA
|
April 11, 1988 |
|
BASUDEV BANIK Vs. UNION OF INDIA
|
December 15, 1988 |
|
BHARAT CHAND DIWALI Vs. UNION OF INDIA
|
January 18, 1988 |
|
BHARAT STEEL TUBES LIMITED Vs. RAM PIARI SETHI
|
October 24, 1988 |
|
BHARTU Vs. UNION OF INDIA
|
December 2, 1988 |
|
BHUPENDRA AMRATLAL MEHTA Vs. UNION OF INDIA
|
July 29, 1988 |
|
BIRLA JUTE AND INDUSTRIES LIMITED Vs. UNION OF INDIA
|
November 16, 1988 |
|
BLUE STAR LIMITED Vs. SIDWAL REFRIGERATION INDUSTRIES PRIVATE LIMITED
|
September 26, 1988 |
|
BOMBAY OIL INDUSTRIES PRIVATE LIMITED Vs. BALLARPUR INDUSTRIES LIMITED
|
March 21, 1988 |
|
BRIJ NARAIN Vs. UNION OF INDIA
|
July 15, 1988 |
|
BRIJ PAL Vs. STATE
|
September 23, 1988 |
|
BUSH BOAKE ALLEN INDIA LIMITED Vs. RED CLUB PRODUCTS CORPORATION
|
April 28, 1988 |
|
C K OHD YAHYE Vs. DIRECTOR OF ENFORCEMENT
|
December 5, 1988 |
|
C L SURI Vs. UNION OF INDIA
|
May 4, 1988 |
|
C LYALL AND CO Vs. UNION OF INDIA
|
November 8, 1988 |
|
CAMLIN PRIVATE LIMITED Vs. NATIONAL PENCIL INDUSTRIES
|
May 13, 1988 |
|
CANARA BANK R K PURAM NEW DELHI Vs. SANJEEV ENTERPRISES
|
April 25, 1988 |
|
CAPITAL PLASTIC INDUSTRIES Vs. KAPPY PLASTIC INDUSTRIES
|
May 21, 1988 |
|
CENTRAL DISTILLERY AND BREWERIES LIMITED Vs. UNION OF INDIA
|
May 19, 1988 |
|
CHAMELI Vs. COMMISSIONER OF POLICE
|
August 17, 1988 |
|
CHAND Vs. STATE OF DELHI
|
January 5, 1988 |
|
CHANDER Vs. MAUJI
|
September 28, 1988 |
|
CHANDER KANTA Vs. HANS KUMAR ABD ANR
|
April 7, 1988 |
|
CHANDER SHEKHAR Vs. STATE
|
May 13, 1988 |
|
CHANDRO DEVI Vs. JIT SINGH
|
April 14, 1988 |
|
CHAURASIA TOBACCO CO Vs. BHAGWAN DASS
|
April 27, 1988 |
|
CHHANGA RAM Vs. PRABHA RANI
|
August 16, 1988 |
|
CHITTRANJAN MITRA Vs. UNION OF INDIA
|
July 7, 1988 |
|
CO OPERATIVE STORE LTD Vs. VED PRAKASH BHAMBRI
|
April 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. CHAWLA M
|
April 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED
|
April 18, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ESCORTS EMPLOYEES WELFARE TRUST
|
January 7, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. AMMONIA SUPPLIES CORPORATION LIMITED
|
August 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. B K OIL TRADERS
|
September 29, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED
|
October 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BASTI SUGAR MILLS COMPANY LIMITED
|
December 9, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GULRAJ EDUCATIONAL TRUST
|
December 20, 1988 |
|
COMPETENT CONSTRUCTION COMPANY Vs. STATE OF HIMACHAL PRADESH
|
July 6, 1988 |
|
COOPETATIVE STORE LIMITED Vs. K S KHURANA
|
September 22, 1988 |
|
COX AND KINGS AGENTS LIMITED Vs. CHANDER MALHOTRA
|
January 1, 1988 |
|
CREATIVE HANDICRAFTS Vs. SADANA ELECTRIC COMPANY
|
July 19, 1988 |
|
D C M LIMITED Vs. UNION OF INDIA
|
July 22, 1988 |
|
D K SHARMA Vs. STATE
|
September 20, 1988 |
|
D M C STAFF COOPERATIVE HOUSE BUILDING SOCIETY Vs. SHANTI SINGH
|
April 12, 1988 |
|
D T CS Vs. RATTAN CHAND
|
November 17, 1988 |
|
DAL CHAND Vs. STATE
|
October 4, 1988 |
|
DALAM CHAND TEJMAL BAID Vs. UNION OF INDIA
|
May 24, 1988 |
|
DARSHAN GARG Vs. KISHAN DAS
|
July 22, 1988 |
|
DEEPAK KUMAR Vs. VINOD KUMAR
|
January 4, 1988 |
|
DEPAK CHOPRA Vs. STATE OF DELHI
|
April 21, 1988 |
|
DEVENDER LAL THANJEE Vs. DELHI DEVELOPMENT AUTHORITY
|
July 13, 1988 |
|
DEVI CHARAN Vs. STATE
|
January 6, 1988 |
|
DHAN KUMAR Vs. MUSADDI LAL JAIN
|
July 6, 1988 |
|
DHARAM DEV Vs. UNION OF INDIA
|
May 17, 1988 |
|
DHARAM VEER Vs. UNION OF INDIA
|
August 17, 1988 |
|
DHARMA PRATISHTHAN Vs. B MANDAL
|
May 26, 1988 |
|
DHIR SINGH Vs. STATE DELHI ADMINISTRATION
|
July 7, 1988 |
|
DIL BAHADUR ALIAS BAHADAR Vs. STATE DELHI ADMINISTRATION
|
September 9, 1988 |
|
DINESH KUMAR Vs. STATE
|
August 26, 1988 |
|
DIRECTOR C B I Vs. RAM JETHMALANI
|
March 16, 1988 |
|
DIWAN SINGH VERMA Vs. UNION OF INDIA
|
October 14, 1988 |
|
DR. (MRS.) MANGLESH ANEJA Vs. STATE AND ANOTHER
|
April 21, 1988 |
|
DUNCANS AGRO INDUSTRIES LTD Vs. UNION OF INDIA & OTHERS
|
August 12, 1988 |
|
EMBASSY RESTAURANT Vs. DELHI ADMINISTRATION
|
August 26, 1988 |
|
ERUKULANGARA KUNHUMOHAMED Vs. UNION OF INDIA
|
December 21, 1988 |
|
EX NAIK KANHIYA LAL PATHAK Vs. UNION OF INDIA
|
August 10, 1988 |
|
EXPORTS INDIA Vs. UNION OF INDIA
|
January 18, 1988 |
|
FLOWMORE PRIVATE LIMITED Vs. KESHAV KUMAR SWARUP
|
April 25, 1988 |
|
FRANCIS CHARLES Vs. UNION OF INDIA
|
August 8, 1988 |
|
FRANK SIMOES ADVERTISING PRIVATE LIMITED Vs. HADA LEASING AND INDUSTRIES LIMITED
|
May 20, 1988 |
|
G L TEXTILE CO Vs. UNION OF INDIA
|
July 28, 1988 |
|
G LAKSHMANAN Vs. UNION OF INDIA
|
September 22, 1988 |
|
G S KASHYAP AND SONS Vs. DIRECTOR OF INDUSTRIES
|
April 21, 1988 |
|
G.N. THAMPY Vs. STATE
|
November 8, 1988 |
|
GAFFAR ABDULLAH MOHAMMED Vs. UNION OF INDIA
|
November 1, 1988 |
|
GALGOTIA BOOKSOURCE Vs. NATIONAL COMPUTING CENTRE LTD. AND ANR.
|
March 18, 1988 |
|
GANGA AUTOMOBILES PRIVATE LIMITED Vs. SALES TAX OFFICER
|
October 14, 1988 |
|
GANGA RAM SHARMA Vs. DIRECTOR BORDER ROADS DEVELOPMENT BOARD
|
August 5, 1988 |
|
GARDEN SILK MILLS PRIVATE LIMITED Vs. VASDEV MOTWANI
|
August 2, 1988 |
|
GIRENDER SINGH Vs. STATE
|
December 19, 1988 |
|
GIYARSI RAM Vs. STATE DELHI ADMINISTRATION
|
November 1, 1988 |
|
GOODWILL INDIA LIMITED Vs. A K ALIKUTTY
|
November 8, 1988 |
|
GOPAL DASS Vs. SHIV CHARAN GUPTA
|
July 13, 1988 |
|
GURDEEP SINGH ALIAS SARPANCH Vs. UNION OF INDIA
|
October 7, 1988 |
|
GURMAUJ SARAN BALUJA Vs. JOYCE C SALIM
|
November 22, 1988 |
|
GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. Vs. CHANDRIKA GUTTAL
|
September 1, 1988 |
|
H P VAID Vs. S K R BHANDARI
|
April 12, 1988 |
|
H S TREOHAN Vs. HINDUSTAN KOKOKU WIRE LIMITED
|
October 28, 1988 |
|
HABIB Vs. STATE
|
May 12, 1988 |
|
HAMIDA SULTAN BEGUM Vs. JAMIA TIBBIA
|
September 21, 1988 |
|
HARBANS KAUR Vs. UNION OF INDIA
|
September 29, 1988 |
|
HARBANS SINGH Vs. GURSHARAN KAUR
|
January 7, 1988 |
|
HARBHAJAN SINGH Vs. LT GOVERNOR OF DELHI
|
March 3, 1988 |
|
HARBHAJAN SINGH Vs. UNION OF INDIA
|
December 21, 1988 |
|
HARI CHAND Vs. UNION OF INDIA
|
September 26, 1988 |
|
HARI RAM Vs. STATE
|
November 3, 1988 |
|
HARI SINGH Vs. SHER SINGH
|
August 19, 1988 |
|
HARI SINGH Vs. UNION OF INDIA
|
May 4, 1988 |
|
HARISH CHANDER Vs. STATE
|
December 21, 1988 |
|
HARISH CHANDER SHARMA Vs. UNION OF INDIA
|
August 19, 1988 |
|
HARMOHAN SINGH Vs. UNION OF INDIA
|
August 3, 1988 |
|
HARNAM KAUR Vs. LACHHMAN DASS
|
April 25, 1988 |
|
HI NRED INDIA PRIVATE LIMITED Vs. RAVI KUMAR
|
October 4, 1988 |
|
HINDUSTAN TIMES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 20, 1988 |
|
HIRA LAL Vs. PADAM SINGH JAIN AND CO
|
September 29, 1988 |
|
HIRA LAL Vs. UNION OF INDIA
|
December 25, 1988 |
|
HOSHIAR SINGH Vs. GAON SABHA DARYAPUR KALAN
|
November 1, 1988 |
|
HOTEL HORIZON PRIVATE LIMITED Vs. SECRETARY DEPT OF TOURISM
|
August 17, 1988 |
|
IDRIS KHAN Vs. STATE
|
December 19, 1988 |
|
INCOME TAX OFFICER Vs. MOHAMMAD YOUSUF
|
August 19, 1988 |
|
INDER MANI Vs. CHANDER PATI DEVI
|
July 21, 1988 |
|
INDER MOHAN NAGAR Vs. DTE OF TRAINING T E
|
January 18, 1988 |
|
INDIAN BIOTECH CO PRIVATE LIMITED Vs. ASSAM STATE CO OP MARKETING AND CONSUMERS FEDERATION LIMITED
|
August 12, 1988 |
|
INDIAN METAL INDUSTRIES Vs. UNITED GLASS COMPANY
|
February 25, 1988 |
|
INDIAN PAPER MACHINARY AND ENGINEERING WORKS LIMITED Vs. SARWARTH LAL JAINI
|
May 10, 1988 |
|
INDRASHAN SHARMA Vs. PREMA RASTOGI
|
January 14, 1988 |
|
INDRU RAMCHAND BHARVANI Vs. UNION OF INDIA
|
May 16, 1988 |
|
INDU ARORA Vs. STATE
|
November 1, 1988 |
|
INJECTO P LTD Vs. CONTROLLER OF AID ACCOUNTS
|
March 22, 1988 |
|
ISHWAR DAYAL JAIN Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
August 5, 1988 |
|
J K SYNTHETICS LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE XVIII
|
August 5, 1988 |
|
J LALHMINGLIANA Vs. UNION OF INDIA
|
December 5, 1988 |
|
JAGDISH CHANDER Vs. STATE
|
September 27, 1988 |
|
JAGDISH PRASAD CHOKHANI Vs. UNION OF INDIA
|
September 22, 1988 |
|
JAGGU MAL VED PARKASH Vs. UNION OF INDIA
|
November 2, 1988 |
|
JAGGU MAL VED PARKASH Vs. UNION OF INDIA
|
October 28, 1988 |
|
JAI PARKASH Vs. STATE
|
April 20, 1988 |
|
JAI RAM SINGH Vs. UNION OF INDIA
|
September 9, 1988 |
|
JAI SHREE SHARMA Vs. INDER KUMAR SHARMA
|
December 7, 1988 |
|
JAI SINGH Vs. STATE
|
July 12, 1988 |
|
JAIMAL SINGH Vs. JASWANT SINGH
|
October 10, 1988 |
|
JAIN RUBBER INDUSTRIES Vs. CROWN PRIVATE LIMITED
|
January 14, 1988 |
|
JAMAL HAJI JAKARIA Vs. UNION OF INDIA
|
December 1, 1988 |
|
JASBIR SINGH Vs. UNION OF INDIA
|
November 28, 1988 |
|
JASBIR SINGH Vs. VERSUS UNION OF INDIA
|
August 5, 1988 |
|
JASJIT SINGH Vs. UNION OF INDIA
|
November 24, 1988 |
|
JATMDERPAL SINGH Vs. STATE
|
September 15, 1988 |
|
JOGINDER SINGH Vs. TOBU ENTERPRISES PRIVATE LIMITED
|
April 18, 1988 |
|
JOGINDER SINGH Vs. UNION OF INDIA
|
November 28, 1988 |
|
JOGINDER SINGH Vs. UNION OF INDIA
|
September 28, 1988 |
|
K B MATHUR Vs. SARDAR BHAGWANT SINGH
|
May 6, 1988 |
|
K K GIRDHAR Vs. M S KATHURIA
|
July 11, 1988 |
|
K N SHUKLA Vs. BHARAT HEAVY ELECTRICALS LTD
|
July 4, 1988 |
|
KAILASH SINGH Vs. STATE
|
December 19, 1988 |
|
KAILASHO Vs. UNION OF INDIA
|
September 6, 1988 |
|
KAKA SINGH CHHABRA Vs. MUNICIPAL CORPORATION OF DELHI
|
April 25, 1988 |
|
KAMLESH SHARMA Vs. UNION OF INDIA
|
January 29, 1988 |
|
KAPOOR CHAND Vs. DELHI ADMINISTRATION
|
October 26, 1988 |
|
KARTAR SINGH Vs. STATE
|
March 11, 1988 |
|
KARTAR SINGH Vs. STATE
|
April 11, 1988 |
|
KELA DEVI Vs. DELHI KASHMIR GOODS TRANSPORT COMPANY
|
September 26, 1988 |
|
KIDAR NATH SODHI Vs. T R KAPOOR
|
July 14, 1988 |
|
KIRPAL MOHAN VIRMANI Vs. B D MISHRA I O
|
December 7, 1988 |
|
KRISHAN LAL DUTTA Vs. BEHARI LAL CHHABRA
|
July 22, 1988 |
|
KRISHAN MURARI AND ANOHER Vs. STATE DELHI ADMINISTRATION
|
January 15, 1988 |
|
KRISHNA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
February 15, 1988 |
|
KRISHNA KUMAR MADHOK Vs. UNION OF INDIA
|
March 11, 1988 |
|
KRISHNA RANI Vs. RAM SARUP
|
February 16, 1988 |
|
KULDEEP SINGH Vs. UNION OF INDIA
|
January 19, 1988 |
|
KULWANT SINGH SETHI Vs. UNION OF INDIA
|
September 7, 1988 |
|
KUNJ BEHARI Vs. K D CHURIWALA AND SONS HUF
|
January 13, 1988 |
|
LACHHMAN SINGH Vs. MAHINDER SINGH
|
December 19, 1988 |
|
LACHHMI DEVI Vs. HIRA LAL
|
January 13, 1988 |
|
LAL CHAND GOEL Vs. DELHI DEVELOPMENT AUTHORITY
|
February 9, 1988 |
|
LALA RAM Vs. STATE
|
May 3, 1988 |
|
LAWRANCE ALEX MATHIAS Vs. UNION OF INDIA
|
October 12, 1988 |
|
LAXMI Vs. COMMISSIONER OF POLICE
|
April 20, 1988 |
|
LEELA CHOPRA Vs. SURINDER PAL SINGH
|
November 25, 1988 |
|
LT COL TS H C DHINGRA Vs. UNION OF INDIA
|
October 13, 1988 |
|
LUDA RAM VED PARKASH Vs. MAHARANI OF INDIA
|
September 2, 1988 |
|
LUDA RAM VED PARKASH Vs. MAHARANI OF INDIA
|
September 20, 1988 |
|
M BASKARAN Vs. STATE
|
December 27, 1988 |
|
M C KATOCH Vs. UNION OF INDIA
|
July 5, 1988 |
|
M L LAKHOTIA Vs. STATE
|
August 16, 1988 |
|
M MOHAMMAD ALI Vs. UNION OF INDIA
|
January 5, 1988 |
|
M N ARORA Vs. DELHI DEVELOPMENT AUTHORITY
|
April 14, 1988 |
|
M/S HI-BRED (INDIA) (P) LTD. Vs. RAVI K. KUMAR
|
October 4, 1988 |
|
M/S. P.C. SHARMA AND CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
November 7, 1988 |
|
MADAN LAL TAYAL AND OREM KUMAR TAYAL Vs. M T N L
|
August 12, 1988 |
|
MADAN SINGH Vs. MAYAWANTI
|
July 15, 1988 |
|
MAHARASHTRA SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
January 18, 1988 |
|
MAHESH CHANDER Vs. STATE
|
August 2, 1988 |
|
MAHIPAL SINGH Vs. STATE OF DELHI
|
May 10, 1988 |
|
MAJOR SAPRU MATHEWS Vs. SHANTA MATHEWS AND ANOTHER
|
March 18, 1988 |
|
MAKHAN LAL GAURI Vs. ADMINISTRATOR
|
September 16, 1988 |
|
MANGLA BUILDERS Vs. UNION OF INDIA
|
May 8, 1988 |
|
MANJU KHAN Vs. STATE
|
October 13, 1988 |
|
MANOHAR LAL Vs. STATE
|
October 13, 1988 |
|
MANOHAR LAL Vs. STATE
|
January 5, 1988 |
|
MANUFACTURERS CO OPRATIVE INDUSTRIES EST Vs. LT GOVERNOR
|
January 7, 1988 |
|
MARGARET T DESOR Vs. WORLDWIDE AGENCIES PRIVATE LIMITED
|
September 21, 1988 |
|
MATAI PARSHAD Vs. STATE OF DELHI
|
December 7, 1988 |
|
MAVUNGAL MOOSA Vs. UNION OF INDIA
|
December 5, 1988 |
|
MAYA RAM SHARMA Vs. H C ARORA
|
January 5, 1988 |
|
MEENA Vs. STATE
|
August 17, 1988 |
|
MEHTAB SINGH Vs. STATE
|
March 25, 1988 |
|
MIAN Vs. STATE
|
December 8, 1988 |
|
MILKFOOD LTD Vs. UNION OF INDIA
|
January 28, 1988 |
|
MINICIPAL CORPORATION OF DELHI Vs. PIYUSH TRADERS PRIVATE LIMITED
|
September 20, 1988 |
|
MOHD SHAHID Vs. UNION OF INDIA
|
November 28, 1988 |
|
MOHINDER PAL Vs. DELHI ADMINISTRATION
|
January 19, 1988 |
|
MOHINDER SINGH Vs. STATE OF DELHI
|
April 28, 1988 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. U N MOHAN
|
April 25, 1988 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. DWARIKA NATH UPADHYAY
|
March 15, 1988 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. V M JOY
|
April 11, 1988 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. A O CHUMMAR
|
September 19, 1988 |
|
MOTOR AND GENERAL FINANCE LIMITED Vs. DELHI BUS SERVICE
|
December 14, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. M/S PIYUSH TRADERS (P) LTD
|
September 20, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAI NARAIN BANSAL
|
November 21, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER
|
July 5, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
|
January 8, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. AMAR SINGH
|
January 7, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHAJNI
|
January 12, 1988 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAMESH CHAND
|
January 14, 1988 |
|
MURARI LAL CHET RAM BADUL Vs. P C SHARMA
|
August 19, 1988 |
|
MURLI LILARAMANI Vs. UNION OF INDIA
|
August 22, 1988 |
|
N C SINGHAL Vs. UNION OF INDIA
|
December 19, 1988 |
|
NAEEM AHMED KHAN Vs. UNION OF INDIA
|
August 5, 1988 |
|
NAGINA ENTERPRISE Vs. DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS
|
July 22, 1988 |
|
NAJMA HEPTULLA Vs. ORIENT LONGMAN LIMITED
|
August 19, 1988 |
|
NAJMA HEPTULLA Vs. ORIENT LONGMAN LIMITED
|
September 29, 1988 |
|
NANAK CHAND Vs. SHANTI GUPTA
|
January 4, 1988 |
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NANATTIL ABOOBACKER Vs. UNION OF INDIA
|
May 2, 1988 |
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NAND LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 4, 1988 |
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NARAIN DASS ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 4, 1988 |
|
NARAIN SINGH Vs. STATE
|
December 19, 1988 |
|
NARANG HOUSE BUILDING CO OPERATIVE SOCIETY Vs. DELHI ADMINISTRATION
|
August 31, 1988 |
|
NARESH CHAND JAIN Vs. M V N RAO ADDITIONAL SECRETARY
|
October 24, 1988 |
|
NARINDER KUMAR Vs. UNION OF INDIA
|
September 6, 1988 |
|
NARINDER NATH UKHAL Vs. STATE
|
April 20, 1988 |
|
NATIONAL ORGANIC CHEMICAL INDUSTRIES Vs. B L INDUSTRIES
|
January 14, 1988 |
|
NATIONAL SEEDS CORPORATION LIMITED Vs. MANGAL SINGH
|
September 14, 1988 |
|
NEELAM Vs. STATE
|
January 15, 1988 |
|
NEHA INTERNATIONAL Vs. BANK OF AMERICA N T AND S A
|
May 27, 1988 |
|
NEW BANK OF INDIA Vs. SUNIL DUA
|
May 16, 1988 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. S TEJPAMTAP SINGH
|
August 3, 1988 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. SOBHA SINGH AND SONS PRIVATE LIMITED
|
July 27, 1988 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. N P TYAGI
|
December 5, 1988 |
|
NEW INDIA TRADERS Vs. SATISH SWARUP GUPTA
|
April 21, 1988 |
|
NISHA SHARMA Vs. VINOD KUMAR SHARMA
|
April 21, 1988 |
|
O P BHARTIA Vs. CANARA BANK
|
December 7, 1988 |
|
OM PRAKASH MAHENDRU Vs. UNION OF INDIA
|
December 16, 1988 |
|
OMA SHANKER SHARMA Vs. DELHI ADMINISTRATION
|
January 13, 1988 |
|
ONKAR NATH BAJPAI Vs. PUROLATOR INDIA LIMITED
|
January 11, 1988 |
|
P M DIESELS PRIVATE LIMITED Vs. THUKRAL MECHANICAL WORKS
|
January 19, 1988 |
|
P P KOYAKUTTY Vs. UNION OF INDIA
|
November 7, 1988 |
|
P.K. BANSAL Vs. U.O.I. & ORS.
|
October 7, 1988 |
|
PARAKADAVATHU MOHAMED KUNJI Vs. UNION OF INDIA
|
April 12, 1988 |
|
PARAS PARSHAD SURAJ PAL SINGH Vs. STATE
|
December 2, 1988 |
|
PARBHATI Vs. STATE OF DELHI
|
December 19, 1988 |
|
PARIJAT CHEMICAL INDUSTRIES Vs. UNION OF INDIA
|
July 20, 1988 |
|
PARMA NAND Vs. QAMAR JAHAN
|
May 9, 1988 |
|
PARMESHWAR LAL KAREL AND SUSHIL KUMAR AGGARWAL Vs. UNION OF INDIA
|
May 25, 1988 |
|
PIDILITE INDUSTRIES PRIVATE LIMITED Vs. MITTEES CORPORATION
|
October 13, 1988 |
|
PIONEER ENGINEERING SYNDICATE HYDERABAD Vs. CEMENT CORPORATION OF INDIA LIMITED
|
September 8, 1988 |
|
PIONEER HI BRED INTERNATIONAL INC U S A Vs. PIONEER SEED COMPANY LIMITED
|
May 8, 1988 |
|
PRADEEP AGGARWAL Vs. SHYAM PLASTIC UDYOG
|
May 24, 1988 |
|
PRADEEP KUMAR KAPOOR Vs. SHAILIJ KAPOOR
|
May 20, 1988 |
|
PREM CHANDER JAIN Vs. JAGAT PARKASH GUPTA
|
May 4, 1988 |
|
PREM KUMARI KHANNA Vs. S B NORONAH
|
May 17, 1988 |
|
PT HARISH CHANDER KALIA Vs. SAT PAL OBEROI
|
January 13, 1988 |
|
PT. HARISH CHANDER KALIA Vs. SH. SAT PAL OBEROI
|
January 13, 1988 |
|
PUNJAB NATIONAL BANK Vs. FIVE STAR PRNCIL INDUSTRIES
|
March 20, 1988 |
|
PUSHKAR SINGH Vs. STATE OF DELHI
|
September 26, 1988 |
|
PUSHPA Vs. SURINDER KUMAR
|
August 18, 1988 |
|
PUSHPA KAPAL Vs. SHIV KUMAR
|
April 21, 1988 |
|
R C CHOUDHARY Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
May 19, 1988 |
|
R D AGGARWAL Vs. ARJUN KAUR
|
April 18, 1988 |
|
R GUPTA Vs. NIRMAL NANDA
|
April 25, 1988 |
|
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 16, 1988 |
|
R K JAM Vs. STATE OF DELHI
|
January 5, 1988 |
|
R N SINGHAL Vs. MUNICIPAL CORPORATION OF DELHI
|
July 27, 1988 |
|
R P LOCKS CO Vs. SEHGAL LOCKS COMPANY
|
September 19, 1988 |
|
R S AVTAR SINGH AND CO Vs. BHARAT HEAVY ELECTRICALS
|
July 26, 1988 |
|
R SANGEETHA RAO Vs. KRISHI CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
|
October 14, 1988 |
|
RADHA CONSTRUCTION CO Vs. NEW DELHI MUNICIPAL COMMITTEE
|
December 19, 1988 |
|
RADHEY SHYAM Vs. SUSHMA AHUJA
|
November 1, 1988 |
|
RADHEY SHYAM Vs. STATE
|
March 14, 1988 |
|
RADHEY SHYAM GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
July 26, 1988 |
|
RAJ PAL Vs. STATE
|
September 26, 1988 |
|
RAJBIR SINGH Vs. UNION OF INDIA
|
May 27, 1988 |
|
RAJDEV ENGINEERING WORKS Vs. DELHI DEVELOPMENT AUTHORITY
|
May 19, 1988 |
|
RAJDEV SINGH Vs. UNION OF INDIA
|
December 12, 1988 |
|
RAJESH KUMAR Vs. STATE
|
May 16, 1988 |
|
RAJESH WADHWA Vs. SUSHMA GOVIL
|
October 27, 1988 |
|
RAJESHWAR NATH GUPTA Vs. ADMINISTRATOR GENERAL
|
April 20, 1988 |
|
RAJINDER Vs. STATE
|
October 3, 1988 |
|
RAJINDER GAUTAM Vs. UNION OF INDIA
|
October 28, 1988 |
|
RAJINDER GAUTAM Vs. STATE DELHI ADMINISTRATION
|
July 4, 1988 |
|
RAJINDER PD KHANNA Vs. UNION OF INDIA
|
August 18, 1988 |
|
RAJIV KUMAR Vs. STATE
|
May 13, 1988 |
|
RAJU Vs. STATE DELHI ADMINISTRATION
|
September 19, 1988 |
|
RAM CHAND VERMA Vs. UNION OF INDIA
|
October 14, 1988 |
|
RAM CHANDER Vs. UNION OF INDIA
|
November 7, 1988 |
|
RAM GOPAL Vs. SHIV CHARAN THAPAR
|
May 13, 1988 |
|
RAM KISHORE GUPTA Vs. ADMINISTRATOR, U T OF DELHI
|
May 25, 1988 |
|
RAM LAL ANAND Vs. BEGUM ZAMANI ALI KHAN
|
November 24, 1988 |
|
RAM NARAIN Vs. TEK CHAND
|
October 10, 1988 |
|
RAM NATH Vs. UNION OF INDIA
|
September 5, 1988 |
|
RAM NATH MOGA Vs. SIN PRAKASH JAM
|
November 15, 1988 |
|
RAM PARSHAD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 13, 1988 |
|
RAM SINGH Vs. UNION OF INDIA
|
September 7, 1988 |
|
RAMESH CHAND Vs. SUSHILA
|
July 22, 1988 |
|
RAMESH CHANDER Vs. DELHI TRANSPORT CORPORATION
|
December 20, 1988 |
|
RAMESH DUTT SALWAN Vs. STATE
|
May 26, 1988 |
|
RAMESH SINGH Vs. STATE
|
September 22, 1988 |
|
RAMESHWAR LAL SHARMA Vs. KOHLI FINANCE PRIVATE LIMITED
|
May 9, 1988 |
|
RAMINDER KAUR BEDI Vs. JATINDER SINGH BEDI
|
November 22, 1988 |
|
RAN SINGH Vs. STATE
|
May 27, 1988 |
|
RANBAXY LABORATORIES LIMITED Vs. DUA PHARMACEUTICALS PRIVATE LIMITED
|
July 22, 1988 |
|
RANJIT SINGH GREWAL Vs. UNION OF INDIA
|
November 30, 1988 |
|
RASHMI KAPUR Vs. RAMAN KAPUR
|
January 18, 1988 |
|
RATTAN KUMAR Vs. STATE
|
March 25, 1988 |
|
RATTAN KUMAR ADHIKARI Vs. STATE
|
January 14, 1988 |
|
RAVI BHATIA Vs. STATE AND ANOTHER
|
September 14, 1988 |
|
RAVI KUMAR Vs. RAM PARKASH
|
October 11, 1988 |
|
RAVINDER KUMAR BHANDARI Vs. UNION OF INDIA
|
November 30, 1988 |
|
REENA MIRCHANDANI Vs. UNION OF INDIA
|
October 11, 1988 |
|
REGIONAL P F COMMISSIONER Vs. SARDARI LAL
|
August 16, 1988 |
|
RICHPAL Vs. STATE DELHI ADMINISTRATION
|
December 9, 1988 |
|
S K SARAWAGI AND CO PRIVATE LIMITED Vs. MINERAL AND METALS TRADING CORPORATION OF INDIA LIMITED
|
July 22, 1988 |
|
S K SEN Vs. UNION OF INDIA
|
November 28, 1988 |
|
S K VERMA Vs. MUNICIPAL CORPORATION OF DELHI
|
July 18, 1988 |
|
S M ENTERPRISES Vs. Hyderabad Lamps LTD
|
February 5, 1988 |
|
S SUJAN SINGH Vs. YAD RAM
|
August 26, 1988 |
|
SABITRI DEVI BHOTIKA Vs. S A E INDIA LIMITED
|
August 25, 1988 |
|
SACHINDRANATH AUDYA ALIAS SACHI Vs. UNION OF INDIA
|
September 26, 1988 |
|
SAEED ALI Vs. UNION OF INDIA
|
September 15, 1988 |
|
SANJEEV KUMAR Vs. STATE
|
August 19, 1988 |
|
SANTANU RAY Vs. UNION OF INDIA
|
August 12, 1988 |
|
SANTOSH KUMARI THAPAR Vs. ORDINANCE BATTALION CO D
|
July 20, 1988 |
|
SARATHY ENGINEERING CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI
|
January 12, 1988 |
|
SARVESH CHOPRA Vs. GENERAL MANAGER NORTHERN RAILWAYS
|
December 20, 1988 |
|
SATBIR SINGH Vs. STATE
|
January 25, 1988 |
|
SATISH BHARDWAJ Vs. UNION OF INDIA
|
September 16, 1988 |
|
SECURE INVESTMENT CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 15, 1988 |
|
SH. J.P. SHARMA Vs. LT. GOVERNOR OF DELHI AND ANOTHER
|
August 16, 1988 |
|
SHAKIR Vs. STATE
|
September 20, 1988 |
|
SHAKKIR AHMED Vs. UNION OF INDIA
|
September 29, 1988 |
|
SHAKUNTALA DEVI Vs. JAMMU AND KASHMIR BANK LIMITED
|
July 11, 1988 |
|
SHANTI DEVI Vs. BHAN RAJ
|
July 26, 1988 |
|
SHARAFUDDIN Vs. UNION OF INDIA
|
September 5, 1988 |
|
SHASHI PAL MALHOTRA AND OTHERS Vs. STATE (DELHI ADMINISTRATION)
|
September 8, 1988 |
|
SHIELA DEVI Vs. JAGIR SINGH
|
October 14, 1988 |
|
SHIV DAYAL DECD Vs. AMAR NATH
|
September 30, 1988 |
|
SIDDHU CONSTRUCTION CO Vs. YOUNG WOMENS CHRISTION ASSOCIATION OF DELHI
|
May 10, 1988 |
|
SITA NAGPAL Vs. VINOD KUMAR NIJHAWAN
|
July 18, 1988 |
|
SOBHA SINGH Vs. SANT DASS
|
May 16, 1988 |
|
SOOFI ABDUL MAZID Vs. STATE
|
December 16, 1988 |
|
SPRAYLAC PAINTS CORPORATION Vs. ISHWAR CHANDER KAPOOR
|
October 14, 1988 |
|
SQUADRON LEADER KASHI NATH SINGH RETD Vs. UNION OF INDIA
|
December 20, 1988 |
|
SRINIVAS PAL Vs. U T ARUNACHAL PRADESH
|
July 18, 1988 |
|
STARLET ANDERSON Vs. RAJAN KAPOOR @ GULSHAN JUNEJA
|
August 5, 1988 |
|
STATE (DELHI ADMN.) Vs. HARI CHAND
|
July 14, 1988 |
|
STATE DELHI ADMINISTRATION Vs. JAGADAMBA PARSHAD
|
September 28, 1988 |
|
STATE DELHI ADMINISTRATION Vs. HARBHAJAN SINGH
|
November 2, 1988 |
|
STATE DELHI ADMINISTRATION Vs. VINOD KUMAR
|
August 4, 1988 |
|
STATE DELHI ADMINISTRATION Vs. GIASA RAM
|
September 27, 1988 |
|
STATE DELHI ADMINISTRATION Vs. TEJ RAM
|
September 21, 1988 |
|
STATE OF DELHI Vs. JAGDISH
|
July 12, 1988 |
|
SUBAS DAS Vs. UNION OF INDIA
|
September 1, 1988 |
|
SUBHASH CHANDER MARWAH Vs. JAGJIT SINGH SOOD
|
May 23, 1988 |
|
SUDHA Vs. STATE DELHI ADMINISTRATION
|
November 24, 1988 |
|
SUKHAN LAL Vs. HARA SINGH AND OTHERS
|
May 16, 1988 |
|
SUKHDEV SINGH Vs. UNION OF INDIA
|
October 7, 1988 |
|
SUMITRA DEVI Vs. RAMESHWAR DAYAL
|
July 29, 1988 |
|
SURAT SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
July 21, 1988 |
|
SURATGARH GOODS HANDLING SHRAMIK THEKA SAHAKARI SAMITI LIMITED Vs. UNION OF INDIA
|
August 2, 1988 |
|
SURENDER NATH Vs. DELHI DEVELOPMENT AUTHORITY
|
January 25, 1988 |
|
SURESH Vs. STATE
|
July 6, 1988 |
|
SURESH Vs. UNION OF INDIA
|
December 5, 1988 |
|
SURINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
November 1, 1988 |
|
SURINDER KUMAR Vs. UNION OF INDIA
|
September 15, 1988 |
|
SUSHIL KUMAR Vs. BHAGWANTI DEVI
|
November 28, 1988 |
|
SUSHILA DEVI Vs. PARSHOTAM LAL
|
September 14, 1988 |
|
SUSHILA DEVI Vs. A C JAIN
|
January 11, 1988 |
|
SWANTANTRA VED SAHNI Vs. SANTOSH KUMARI
|
March 22, 1988 |
|
SYNDICATE BANK Vs. SILVER KING
|
January 12, 1988 |
|
SYNDICATE BANK Vs. WEST BENGAL CEMENTS LIMITED
|
October 10, 1988 |
|
T M MAMMOO HAJI Vs. UNION OF INDIA
|
October 4, 1988 |
|
THE SECRY. G.O.I., MINISTRY OF HEALTH & FAMILY WELFARE, NEW DELHI & ORS. Vs. R.A. DARBARI (DR.)
|
November 16, 1988 |
|
THE TRADERS BANK LIMITED Vs. KWICK TRAVELS PVT. LIMITED
|
January 6, 1988 |
|
TRILOK CHAND Vs. GOVARDHAN LAL GUPTA
|
April 11, 1988 |
|
UNION OF INDIA Vs. MANGAT
|
December 2, 1988 |
|
UNION OF INDIA Vs. REGAL SCALE INDUSTRIES
|
March 10, 1988 |
|
UNION OF INDIA Vs. RAVINDER SINGH JOHAR
|
September 20, 1988 |
|
UNION OF INDIA Vs. GOVIND DEO GLASS WORKS LIMITED
|
May 26, 1988 |
|
UNION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT
|
July 13, 1988 |
|
UNITECH MACHINES LIMITED Vs. JAGATJIT INDUSTRIES LIMITED
|
August 23, 1988 |
|
UPPER INDIA COUPER PAPER MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
December 16, 1988 |
|
URMIL MALIK Vs. NATIONAL SAVINGS ORGANISATION
|
July 18, 1988 |
|
USMAN Vs. SHAHZAD BEGUM
|
July 27, 1988 |
|
USMAN ALIAS HAJI Vs. STATE DELHI ADMINISTRATION
|
October 7, 1988 |
|
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA
|
May 13, 1988 |
|
V KUNHALI Vs. UNION OF INDIA
|
September 8, 1988 |
|
V P MATHUR Vs. UNION OF INDIA
|
January 7, 1988 |
|
VED PARKASH JAIN Vs. BIMLA DEVI
|
May 11, 1988 |
|
VIDYA WATI Vs. STATE
|
August 10, 1988 |
|
VIJAY KUMAR GANJU Vs. N C B
|
October 31, 1988 |
|
VIJAY KUMAR NATHAN Vs. TEK CHAND JAIN
|
October 7, 1988 |
|
VIJAY NARAIN Vs. ESIC
|
November 29, 1988 |
|
VINOD KUMAR JAIN Vs. STATE
|
August 16, 1988 |
|
VINOD KUMAR KHANNA Vs. STATE
|
May 13, 1988 |
|
VINOD KUMAR SHARMA Vs. UNION OF INDIA
|
January 1, 1988 |
|
VINOD KUMAR VOHRA Vs. UNION OF INDIA
|
April 19, 1988 |
|
VIRENDER NATH Vs. STATEDELHI ADMINISTRATION
|
February 9, 1988 |
|
VIRENDRA SINGH Vs. CENTRAL WAREHOUSING CORPORATION
|
November 8, 1988 |
|
VIRSA SINGH Vs. UNION OF INDIA
|
August 2, 1988 |
|
W S CONSTRUCTIONS Vs. DELHI DEVELOPMENT AUTHORITY
|
April 27, 1988 |
|
WAZIR CHAND KARAM CHAND Vs. UNION OF INDIA
|
November 4, 1988 |
|
WINGS WEAR CORPORATION Vs. WORKMEN OF WINGS WEAR CORPORATION
|
August 18, 1988 |
|
WOOSTER PRODUCTS INC Vs. MAGNA TEK INC
|
May 25, 1988 |
|
Y RAJESHWARI Vs. BOMBAY TYRES INTERNATIONAL LIMITED
|
November 8, 1988 |
|
YOGESH CHOPRA Vs. ADMINISTRATOR OF DELHI
|
April 19, 1988 |
|
ZIKUR REHMAN Vs. UNION OF INDIA
|
December 16, 1988 |