REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A E P C Vs. A E P C EMPLOYEES UNION	September 25, 1987
A K PARMAR Vs. DELHI TOURISM DEVELOPMENT CORPORATION	February 24, 1987
A R PURI Vs. STATE	March 23, 1987
ABDUL JALIL Vs. UNION OF INDIA	August 17, 1987
ABDUL NAHID KHAN Vs. STATE DELHI ADMINISTRATION	December 2, 1987
ACHLA KAKKAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI	May 18, 1987
ACRO ENGINEERING ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY	January 19, 1987
ADARSH PARKASH SRIVASTAVA Vs. SARITA SRIVASTAVA	January 15, 1987
AGGARWAL AND MODI ENTERPRISES CINEMA PROJECT PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE	January 14, 1987
AJANTA TUBES LIMITED Vs. UNION OF INDIA	October 27, 1987
AJAY INSUSTRIES LIMITED Vs. UNION OF INDIA	September 11, 1987
ALLAHABAD BANK Vs. COMMISSIONER OF SALES TAX	November 19, 1987
ALPINE INDUSTRIES Vs. UNION OF INDIA	November 2, 1987
AMAN KUMAR Vs. STATE	May 8, 1987
AMAR NATH Vs. SHRI DAYAL	July 16, 1987
AMAR NATH MEHROTRA Vs. DELHI DEVELOPMENT AUTHORITY	October 5, 1987
AMAR PAL SINGH Vs. DELHI ADMINISTRATION	March 12, 1987
AMIN UR REHMAN Vs. SARWAR SULTAN	July 31, 1987
AMIRALI DATTOO DALLA Vs. UNION OF INDIA	January 14, 1987
AMRIK SINGH Vs. COMMISSIONER OF POLICE	April 6, 1987
ANAND KUMAR JAIN Vs. UNION OF INDIA	December 8, 1987
ANAND SARUP Vs. STATE	January 30, 1987
ANAND SARUP Vs. STATE	November 27, 1987
ANAND SINGH Vs. UNION OF INDIA	October 8, 1987
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY	December 7, 1987
ANGOORI DEVI Vs. MUNICIPAL CORPORATION OF DELHI	September 22, 1987
ANIL KUMAR BHASIN Vs. UNION OF INDIA	February 2, 1987
ANITA Vs. RAJIV GOSWAMI AND ANOTHER	November 10, 1987
ANJALI SHARMA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION	August 13, 1987
ANJANI LAL AND SANJAY Vs. FOOD CORPORATION OF INDIA	July 27, 1987
APCO FABRICS Vs. RAVI AVASTHY	May 12, 1987
ARIANA AFGHAN AIRLINES LTD. Vs. K.S. SIDHU AND ORS.	July 24, 1987
ARUN GUPTA Vs. S K GUPTA	April 1, 1987
ARUNA BATRA Vs. JAIDEV BATRA	April 20, 1987
ARVIND KUMAR Vs. UNION OF INDIA	September 15, 1987
ASHA RAM Vs. STATE	December 11, 1987
ASHIA BEGUM Vs. KAXIM KHAN	May 8, 1987
ASHOK GUPTA Vs. SUPERINTENDENT CENTRAL JAIL TIHAR	December 7, 1987
ASHOK KUMAR Vs. STATE	November 10, 1987
ASHOK KUMAR Vs. UNION OF INDIA	October 9, 1987
ASHOK KUMAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI	April 27, 1987
ASHOK KUMAR ALIAS ASHOKI Vs. STATE	March 3, 1987
ASHOK KUMAR CHHABRA Vs. URBAN IMPROVEMENT CO. (P) LTD.	January 30, 1987
ASHOK KUMAR MISHRA AND ANR Vs. STATE	October 11, 1987
ASIAN HATELS LIMITED Vs. MUNCIPAL CORPORATION OF DELHI	August 13, 1987
ASIAN HOTEL LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	August 13, 1987
AYESHA BHATIA Vs. VIJAY R BHATIA	December 4, 1987
AZAD SINGH Vs. STATE	February 17, 1987
B D TRIPATHI Vs. INDIAN AIRLINES CORPORATION	February 27, 1987
B K MADHOK Vs. KRISHAN LAL KHATTOR	July 14, 1987
B K SINGHANIA Vs. DELHI ADMINISTRATION	December 15, 1987
B R MALHOTRA Vs. M R KUKREJA	November 12, 1987
B S PUJJI Vs. UNION OF INDIA	July 28, 1987
B.B. GUPTA Vs. UNION OF INDIA ETC.	October 15, 1987
BACHAN SINGH Vs. KHEM CHAND	February 18, 1987
BAI KISHAN GUPTA Vs. AJAY KUMAR	February 5, 1987
BAIJ NATH Vs. BANK OF MAHARASHTRA	February 9, 1987
BAL CHAND BANSAL Vs. UNION OF INDIA	October 29, 1987
BALAK RAM GUPTA Vs. UNION OF INDIA	May 27, 1987
BALBIR SINGH Vs. PT PEHLAD	March 6, 1987
BALDEV KUMAR Vs. STATE	October 16, 1987
BALESHWAR PRASAD Vs. COMMISSIONER OF POLICE	July 28, 1987
BALESHWAR PRASHAD Vs. COMMISSIONER POLICE	April 2, 1987
BALLABH DASS AGGARWAL Vs. NEW DELHI MUNICIPAL COMMITTEE	October 14, 1987
BANK OF INDIA Vs. VINOD KUMAR BHALLA	October 6, 1987
BANK OF INDIA Vs. NATIONAL TILE WORK INDUSTRIES	April 9, 1987
BANNE KHAN Vs. GANESH DUTT BHATT	March 4, 1987
BHAGAR RAM Vs. ADMINISTRATOR	January 27, 1987
BHAGAT RAM Vs. ADMINISTRATOR UNION TERRITORY OF DELHI	January 27, 1987
BHAGAT SINGH Vs. DELHI DEVELOPMENT AUTHORITY	October 28, 1987
BHANDARI BUILDERS PRIVATE LIMITED Vs. M K SETH	December 7, 1987
BHARAT LAW HOUSE Vs. WADHWA AND CO PRIVATE LIMITED	February 5, 1987
BHARAT SINGH Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY	July 29, 1987
BHARGAVA AND COMPANY Vs. SHYAM SETH	October 21, 1987
BHAWANI INVESTMENTS PRIVATE LIMITED Vs. PROPERTIES	May 27, 1987
BHIM SAIN BHALLA Vs. JAGDEV SINGH alias JAGGAR	February 16, 1987
BHURAMAL JAIN UTTAM CHAND VIJAY KUMAR RAJ KUMAR ALIAS CHOTU Vs. UNION OF INDIA	October 19, 1987
BIAS CHANDER Vs. STATE	November 4, 1987
BIMLA RANI Vs. UNION OF INDIA	December 9, 1987
BINE CHAND JAIN Vs. KESHAV CHANDER CHADHA	October 27, 1987
BRIJ MOHAN ARORA Vs. BANK OF BARODA	November 10, 1987
BUDH PAL Vs. STATE	March 23, 1987
C BHAGIRATHAMMA Vs. UNION OF INDIA	April 21, 1987
CAMBRIDGE FOUNDATION EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	March 2, 1987
CAMBRIDGE FOUNDATION EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	August 6, 1987
CAPT K C SAIGAL Vs. COMMISSIONER OF INCOME TAX	May 21, 1987
CAPTAIN MELA SINGH Vs. DELHI DEVELOPMENT AUTHORITY	February 10, 1987
CHAMAN LAL Vs. STATE	February 24, 1987
CHAMAN LAL TALWAR Vs. RILOK CHAND	March 12, 1987
CHAND RAM Vs. LAL CHAND	August 10, 1987
CHANDER BHAN Vs. PEHLAD	September 25, 1987
CHANDER KANT Vs. STATE	February 2, 1987
CHANDER NATH Vs. STATE	August 21, 1987
CHANDERWATI Vs. LAKHMI CHAND DEAD	February 24, 1987
CHARAN SINGH Vs. SECURITY FINANCE PRIVATE LIMITED	October 21, 1987
CHARAT SINGH AND CO Vs. MANJIT SINGH	November 26, 1987
CINE FILMS PRIVATE LIMITED Vs. GAURAU INTERNATIONAL PRODUCTION	May 26, 1987
CO OPERATIVE STORE LTD Vs. O P DWIVEDI P O INDUSTRIAL TRIBUNAL	January 9, 1987
COLLEGE OF VOCATIONAL STUDIES Vs. S S JAITELY	January 30, 1987
COMMERCIAL AVIATION AND TRAVEL CO INC Vs. JAPAN AIRLINES LIMITED	December 15, 1987
COMMISSIONER OF INCOME TAX Vs. GUN NIDHI DALMIA	January 23, 1987
COMMISSIONER OF INCOME TAX Vs. RIVIERA APARTMENTS PRIVATE LIMITED	January 7, 1987
COMMISSIONER OF INCOME TAX Vs. ORIENT EXPRESS COMPANY PRIVATE LIMITED	January 8, 1987
COMMISSIONER OF INCOME TAX Vs. DHARAM SINGH BABEK SINGH	January 19, 1987
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LIMITED	February 20, 1987
COMMISSIONER OF INCOME TAX Vs. JAGJIT INDUSTRIES LIMITED	March 3, 1987
COMMISSIONER OF INCOME TAX Vs. ORIENTAL BANK OF COMMERCE LTD	March 3, 1987
COMMISSIONER OF INCOME TAX Vs. MICKY B P LTD	February 6, 1987
COMMISSIONER OF INCOME TAX Vs. SATINDER SINGH	March 18, 1987
COMMISSIONER OF INCOME TAX Vs. NEW STANDARD AUTOMOBILES	March 13, 1987
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED	April 8, 1987
COMMISSIONER OF INCOME TAX Vs. MASTER GAURAV DALMIA	April 9, 1987
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED TRADERS AND ENGINEERING LTD	April 9, 1987
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LIMITED	March 24, 1987
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LTD	March 26, 1987
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT LTD	March 30, 1987
COMMISSIONER OF INCOME TAX Vs. ESCORTS EMPLOYEES WELFARE TRUST	May 27, 1987
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED	July 14, 1987
COMMISSIONER OF INCOME TAX Vs. MAHABIR PARSHAD PREM CHAND	July 13, 1987
COMMISSIONER OF INCOME TAX Vs. ACME PROPERTIES P LIMITED	July 13, 1987
COMMISSIONER OF INCOME TAX Vs. CHET RAM AND SONS	July 16, 1987
COMMISSIONER OF INCOME TAX Vs. MANDELIA B P	July 22, 1987
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS	August 4, 1987
COMMISSIONER OF INCOME TAX Vs. FREE WHEEL INDIA LIMITED	July 23, 1987
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	July 24, 1987
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED	August 25, 1987
COMMISSIONER OF INCOME TAX Vs. IVORY MARY	September 3, 1987
COMMISSIONER OF INCOME TAX Vs. CHANDRA MOHAN SAWHNEY	September 7, 1987
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LTD	August 12, 1987
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT PRIVATE LIMITED NO 4	August 12, 1987
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT LTD	August 12, 1987
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	August 18, 1987
COMMISSIONER OF INCOME TAX Vs. SEQURIA ASSOCIATES	September 25, 1987
COMMISSIONER OF WEALTH TAX Vs. HIMALAYA TRADING CO	March 3, 1987
COMMISSIONER OF WEALTH TAX Vs. MITTRA DR A P	February 18, 1987
COMMISSIONER OF WEALTH TAX Vs. ASWANI DEVI SMT	January 15, 1987
COMMISSIONER OF WEALTH TAX Vs. ILLA DALMIA	January 20, 1987
COMMISSIONER OF WEALTH TAX Vs. S SUSHIL GOELA SMT	January 20, 1987
COMMISSIONER OF WEALTH TAX Vs. BHAWANI SINGH	January 12, 1987
COMMISSIONER OF WEALTH TAX Vs. KANTA TALWAR	January 12, 1987
COMMISSIONER OF WEALTH TAX Vs. RAGHUNADAN SARAN ASHOK SARAN	January 21, 1987
COMMON CAUSE Vs. DELHI MUNICIPAL CORPORATION	April 1, 1987
COMPETENT MOTORS Vs. MARUTI UDYOG LIMITED	May 26, 1987
CROMPTON GREAVES LIMITED Vs. UNION OF INDIA	April 28, 1987
D C KAPOOR Vs. A K AGGARWAL	February 17, 1987
D C M LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	January 1, 1987
D C M LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	May 7, 1987
D D A FLATS APP ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	July 1, 1987
D I LAL Vs. S GANGULI	November 2, 1987
D K GUPTA Vs. STATE	November 6, 1987
D K SHARMA Vs. UNION OF INDIA	May 20, 1987
D S KHANIJAN Vs. SURINDER KUMAR	October 12, 1987
DALAM CHAND Vs. M.C. SHARMA	August 19, 1987
DALIP SINGH Vs. UNION OF INDIA	May 15, 1987
DALMIA DAIRY INDUSTRIES LIMITED Vs. TOP STYLE APPAREL PVT LIMITED	January 23, 1987
DARVESH BHARGAVA Vs. PUSHPA KAPUR	July 22, 1987
DAULAT RAM Vs. STATE	November 20, 1987
DAULAT RAM Vs. BUDHA RAM	May 6, 1987
DECHIN BISHT AND JASHI CHAMBEL Vs. UNION OF INDIA	May 27, 1987
DELHI DEVELOPMENT AUTHORITY Vs. ARYAN DI HATTI	January 22, 1987
DELHI STATE COOPERATIVE BANK LIMITED Vs. R C YADUVANSHI	November 10, 1987
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. M/S MITTAL PIPES MANUFACTURING CO.	December 28, 1987
DELHI TRANSPORT CORPORATION Vs. BEANT KAUR	August 21, 1987
DELITE CINEMA Vs. MUNICIPAL CORPORATION OF DELHI	November 13, 1987
DENA BANK Vs. DELHI DEVELOPMENT AUTHORITY	February 3, 1987
DESH RAJ GUPTA Vs. STATE	October 15, 1987
DEV NARAIN PANDEY Vs. STATE DELHI ADM	November 30, 1987
DEVINDER KUMAR WADHWA Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	August 17, 1987
DEVRAJ Vs. STATE	July 15, 1987
DHAN DEV KUMAR JAIN Vs. DIRECTOR OF EDUCATION DELHI	January 13, 1987
DINABANDHU MONDAL Vs. UNION OF INDIA	July 29, 1987
DINESH KUMAR Vs. KHAZAN SINGH	February 24, 1987
DORJE WANGCHUK Vs. UNION OF INDIA	February 4, 1987
DUNI CHAND Vs. VED PRAKASH	September 8, 1987
DURGA DASS SHARMA Vs. UNION OF INDIA	August 13, 1987
ELECTRONICS LTD Vs. SALES TAX OFFICER DELHI	January 21, 1987
ENKAY CONSTRACTION CO Vs. DELHI DEVELOPMENT AUTHORITY	May 8, 1987
ESCORTS LIMITED Vs. MODERN INSULATOR LIMITED	December 2, 1987
ESCORTS LIMITED Vs. SURINDER NATH	November 23, 1987
EVER GREEN ENTERPRISES REGD Vs. B M AUTO INDIA	November 23, 1987
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	January 30, 1987
FARIDABAD SPINNING AND WOOLEN MILLS PRIVATE LIMITED Vs. JANTA BUILDERS	February 4, 1987
FINE AUTO PRODUCTS Vs. UNION OF INDIA	October 30, 1987
FRANCIS KLEIN AND CO PRIVATE LIMITED Vs. UNION OF INDIA	May 5, 1987
FREE WHEELS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 5, 1987
G N GANDHI Vs. TAX RECOVERY OFFICER	August 25, 1987
G S ATWAL AND CO ENGINEERS PRIVATE LIMITED Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED	March 25, 1987
G.J. MALIK AND ANR. Vs. MUNICIPAL CORP. OF DELHI AND ORS.	September 2, 1987
G.L. DHARA Vs. GURMEET KAUR	February 9, 1987
GAMBHIR SINGH Vs. STATE OF DELHI	October 14, 1987
GAURISONS AND ANOTHER Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND ANOTHER	December 11, 1987
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA	February 20, 1987
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	February 20, 1987
GEORGE LILINGTON AND CO LTD Vs. SUBASH CHEMICALS	January 1, 1987
GEORGE LILINGTON AND COMPANY LIMITED Vs. SUBHASH CHEMICALS	January 21, 1987
GILLANDERS ARBUTHNOT & CO LTD Vs. UNION OF INDIA	February 5, 1987
GIRDHARI LAL Vs. GOBIND RAM	November 17, 1987
GLIANDIA LIMITED Vs. UNION OF INDIA	August 31, 1987
GLORIA CHEMICALS Vs. R K CABLES	July 14, 1987
GOODWILL INDIA LIMITED Vs. K F ABDUL JABBAR	December 2, 1987
GOVERNMENT SERVANTS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	May 5, 1987
GOVIND RAM MITTAL Vs. UNION OF INDIA	November 30, 1987
GREEN ROADWAYS REGD Vs. NIRMAL SINGH	October 27, 1987
GUNVANT Vs. COLLECTOR OF CENTRAL EXCISE	August 28, 1987
GURCHARAN SINGH Vs. SURESH KUMAR JAIN	February 12, 1987
GURDEEP BAGGA Vs. DELHI ADMINISTRATION	March 17, 1987
GURMAUJ SARAN BALUJA Vs. DELHI MUNICIPAL CORPORATION	April 27, 1987
GURMOHAN SINGH Vs. UNION OF INDIA	January 15, 1987
GURNIR SINGH GILL Vs. SAZ INTERNATIONAL PRIVATE LIMITED	August 12, 1987
H ABNASH CHANDER SEHGAL Vs. V K KHARBANDA	September 16, 1987
H B KAPOOR Vs. KEHAR SURGICAL AND ALLIED PRODUCTS P LIMITED	July 20, 1987
H D SHOURIE Vs. MUNICIPAL CORPORATION OF DELHI	March 31, 1987
HAKIM MISHAH UD DIN Vs. ABDUL SHAKEER	August 10, 1987
HAKIM SAYED HUSSAIN Vs. V K JAIN	August 11, 1987
HANS RAJ Vs. GOVERNMENT SERVANTS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED	January 9, 1987
HANSALAYA PROPERTIES Vs. COMMISSIONER OF INCOME TAX	May 21, 1987
HANUMAN PERSHAD AND SONS Vs. JINDAL VANASPATI UDYOG PRIVATE LIMITED	September 17, 1987
HAR NARAIN Vs. FINANCIAL COMMISSIONER DELHI	November 27, 1987
HAR PAL SINGH Vs. NATIONAL TEXTILE CORPN. AND ORS.	January 21, 1987
HAR SWARUP Vs. COMMR OF POLICE	January 20, 1987
HARA SINGH Vs. MEWA RAM SINGH	March 13, 1987
HARI CHAND Vs. RAVINDER NATH SHARMA	January 20, 1987
HARI KISHAN Vs. MADAN LAL SHARMA	May 6, 1987
HARI KRISHAN SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	August 14, 1987
HARISH NARULA Vs. SMT. TARA	February 9, 1987
HAVALDAR YADVINDER NATH SHARMA Vs. UNION OF INDIA	March 30, 1987
HINDUSTAN EVEREST TOOLS Vs. P C MEHTA	August 6, 1987
HINDUSTAN RADIATORS CO Vs. HINDUSTAN RADIATORS LIMITED	February 11, 1987
HIRA SINGH Vs. SARDAR SINGH	August 20, 1987
INDERJIT Vs. MEHAR SINGH	December 10, 1987
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED Vs. T M NAGARAJAN	December 4, 1987
INDIAN TELEPHONE INDUSTRIES LTD Vs. CUSTOMS,EXCISE & GOLD (CONTROL) APPELLATE TRIBUNAL, NEW DELHI	September 8, 1987
INDUBHAI PATEL Vs. STATE	February 18, 1987
INSTALMENT SUPPLY PRIVATE LIMITED Vs. SUSHILA SHARMA	March 11, 1987
IRIS PAINTAL Vs. AUTAR SINGH PAINTAL	October 30, 1987
ISHTIAQ AHMED Vs. STATE	January 23, 1987
ISHWAR Vs. STATE	July 24, 1987
ISHWAR Vs. STATE	October 29, 1987
J C KAPOOR Vs. DELHI CLOTH AND GENERAL MILLS LIMITED	November 3, 1987
J JOSEPH Vs. GOVERNMENT OF INDIA	March 10, 1987
J L GUPTA Vs. RAJINDER PERSHAD JAIN	February 20, 1987
J S VIRK Vs. R D PRADHAN	April 2, 1987
JAGAL KISHORE MOSUM Vs. UNION OF INDIA	April 1, 1987
JAGAN NATH AGGARWAL Vs. UMRAO SINGH	March 19, 1987
JAGANNATH PRASAD JHALANI Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 12, 1987
JAGDIP Vs. STATE	May 15, 1987
JAGDISH PRASAD SHARMA Vs. SANGEETA SHARMA	May 4, 1987
JAGDISH RAJ Vs. NARINDER KUMAR	May 6, 1987
JAGDISH RAJ Vs. STATE	February 19, 1987
JAGJIT SINGH CHADHA Vs. M J SHARMA	January 27, 1987
JAI NARAIN Vs. STATE	March 31, 1987
JAIN (DR. P. C.) Vs. INDIAN INSTITUTE OF TECHNOLOGY, BOMBAY, AND OTHERS	March 13, 1987
JAIN EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 13, 1987
JANKI DASS GUPTA Vs. COMMISSIONER OF POLICE DELHI	January 30, 1987
JAY ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 20, 1987
JEET RAM AND SUMER SINGH Vs. STATE OF DELHI	March 12, 1987
JEEWAN KUMAR KHANNA Vs. AJUDHIA PERSHAD MURGAI	November 2, 1987
JENA SALA Vs. UNION OF INDIA	May 25, 1987
JEWELS OF INDIA Vs. STATE	October 9, 1987
JITENDER NATH AND ORS. Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND ANR.	May 1, 1987
JOGINDER PAL Vs. KRISHAN LAL	April 30, 1987
JOHN RICHARD Vs. CHEMICAL PROCESS EQUIPMENTS P LTD	July 6, 1987
JOHNSON AND JOHNSON Vs. CHRISTINE HODEN INDIA PRIVATE LIMITED	December 4, 1987
JUAN HANIFFDEEN JUHAR KIRIRDEEN Vs. UNION OF INDIA	January 5, 1987
JUGMENDER DASS DHAN KANWAR Vs. TULEY RAM	February 12, 1987
JYOTI LIMITED Vs. KAMWAIJIT KAUR BHASIN	March 24, 1987
JYOTI PRASHAD AND OTHERS, NEW DELHI Vs. UNION OF INDIA AND OTHERS	March 4, 1987
JYOTI TRADING CORPORATION Vs. S P SUBBA RAO	May 22, 1987
K C NANGIA Vs. CENTRAL WAREHOUSING CORPORATION	April 10, 1987
K K JAJODIA Vs. STATE	August 19, 1987
K K TANEJA Vs. UNION OF INDIA	November 2, 1987
K L SHARMA Vs. UNION OF INDIA	October 29, 1987
K.L. SETH Vs. UNION OF INDIA AND ORS.	February 10, 1987
KALAWATI Vs. CHAND	December 15, 1987
KAMLAPATI KHATRI Vs. SHARDA PRAKASHAN	October 6, 1987
KANHIYA SINGH KHANNA Vs. UNION OF INDIA	August 31, 1987
KAPUR AIR PRODUCTS Vs. MUNICIPAL CORPORATION OF DELHI	April 9, 1987
KARAN SINGH Vs. DEPUTY COMMISSIONER OF POLICE WEST DELHI	March 19, 1987
KARAN SINGH Vs. STATE	January 16, 1987
KARIM YUSUF ALIAS SUNIL Vs. M L WADHAWAN	January 7, 1987
KARTAR NATH Vs. INDER NATH	October 28, 1987
KARTAR SINGH Vs. HARBANS SINGH	March 24, 1987
KASHMERI DEVI Vs. DELHI ADMINISTRATION	March 10, 1987
KASTURI LAL Vs. COLLECTOR OF CUSTOMS, NEW DELHI AND OTHERS	December 18, 1987
KATAR SINGH Vs. REGIONEL DIRECTOR EMPLOYEES STATE INSURANCE CORPN	March 3, 1987
KAUSHALYA Vs. STATE	August 4, 1987
KAUSHLAYA Vs. STATE	September 25, 1987
KEDARNATH RAGHUNATH SAHAI Vs. DELHI DEVELOPMENT AUTHORITY	September 8, 1987
KELVINATOR OF INDIA LIMITED Vs. UNION OF INDIA	January 19, 1987
KHEDUT OIL CAKE INDUSTRIES Vs. UNION OF INDIA	March 25, 1987
KHEM CHAND Vs. STATE OF DELHI	May 1, 1987
KHEM CHAND KHATTAR Vs. MUNICIPAL CORPORATION OF DELHI	September 25, 1987
KIMTI LAL KATHURIA Vs. DELHI DEVELOPMENT AUTHORITY	September 2, 1987
KIRPA RAM Vs. CHAMPA DEVI	August 18, 1987
KIRPAL MOHAN VIRMANI Vs. TARUN ROY	August 26, 1987
KIRTI RAM SHARMA Vs. STATE	February 3, 1987
KISHAN GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	October 21, 1987
KOCHHAR CONSTRUCTION CO Vs. UNION OF INDIA	March 12, 1987
KRIPA RAM Vs. JAGDISH AND KHUB RAM	May 7, 1987
KRISHAN BEHARI ROHTAGI Vs. MUNICIPAL CORPORATION OF DELHI	February 5, 1987
KRISHAN KANT Vs. TULSI BHAI GORDHAN BHAI PATEL	November 3, 1987
KRISHAN KUMAR Vs. STATE	September 11, 1987
KRISHAN KUMAR Vs. DAU DAYAL DWARKA DASS	August 14, 1987
KRISHAN KUMAR AGGARWAL Vs. RAM LAL KOHLI	April 28, 1987
KRISHAN KUMAR KALIA Vs. STATE	February 16, 1987
KRISHAN LAL Vs. AJIT PRASAD JAIN	November 2, 1987
KRISHNA & COMPANY Vs. UNION OF INDIA AND OTHERS	July 13, 1987
KRISHNA NAND SINGH Vs. UNION OF INDIA	February 17, 1987
KRISHNA NAND SINGH Vs. UNION OF INDIA AND OTHERS	February 10, 1987
KULBHUSHAN DANIA Vs. KAMLA DANIA	March 30, 1987
KULDIP SINGH Vs. UNION OF INDIA	June 1, 1987
KULDIP SINGH AND SUGGA ENGG WORKS PRIVATE LIMITED Vs. STATE	November 17, 1987
KUNDAN DASS RAI Vs. RAJ CHEMICAL	September 23, 1987
KURINIYAN SAIDALIKUTTY Vs. UNION OF INDIA	October 13, 1987
KUSUM LATA SHARMA Vs. KENETH J. FOREMAN	January 21, 1987
L C BAWA Vs. V K KAPOOR	May 1, 1987
LACHHMAN Vs. STATE	January 21, 1987
LAKHAN Vs. STATE	February 3, 1987
LAKHMI CHAND Vs. MUNICIPAL CORPORATION OF DELHI	December 7, 1987
LAKHVINDER SINGH Vs. STATE	May 4, 1987
LAKSHMI TRADERS Vs. UNION OF INDIA	February 2, 1987
LALIT MOHAN Vs. MUNICIPAL CORPORATION OF DELHI	February 4, 1987
LAXMI KANT DIXIT Vs. STATE	August 14, 1987
LIAKAT ALI Vs. STATE	December 18, 1987
LIGHTS CARTS (PVT ) LTD Vs. UNION OF INDIA	April 22, 1987
M D ATTERY Vs. DELHI ADMINISTRATION	May 12, 1987
M G AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI	July 10, 1987
M M JAIN Vs. FEQUIR CHAND	November 4, 1987
M N BHARDWAJ Vs. DELHI DEVELOPMENT AUTHORITY	May 11, 1987
M PARKASH Vs. ASSISTANT COMMISSIONER OF POLICE	March 5, 1987
M PARKASH Vs. STATE	February 2, 1987
M.A. REHMAN Vs. GOLDEN PAPER UDYOG PVT. LTD.	April 23, 1987
MADAN LAL Vs. INDRA DEVI	May 5, 1987
MADAN LAL KHARANA Vs. MUNICIPAL CORPORATION OF DELHI	August 11, 1987
MADAN MOHAN ARORA Vs. STATE	February 12, 1987
MADAN MOHAN MARWAHA Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED	February 6, 1987
MADANLAL Vs. SUDESH KUMARI	March 5, 1987
MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LIMITED Vs. UNION OF INDIA	September 3, 1987
MADHU KHANNA Vs. UNION OF INDIA	September 25, 1987
MAHAL SINGH Vs. UNION OF INDIA	March 17, 1987
MAHAL SINGH Vs. UNION OF INDIA	July 17, 1987
MAHARAJ SINGH Vs. STATE	May 26, 1987
MAHENDRA NATH Vs. SHIV CHARAN	May 6, 1987
MAHENDRA TRADERS Vs. DINESH AND JITEN CREATIONS	December 17, 1987
MAHESH CHANDER VERMA Vs. UNION OF INDIA	August 21, 1987
MAHESH PATEL Vs. JAI KARAN KOHLI	May 4, 1987
MAHINDER KUMAR Vs. KIRAN BEDI D C P NORTH	December 15, 1987
MAHINDER SINGH Vs. MUNICIPAL CORPORATION OF DELHI	December 7, 1987
MALA DANG Vs. R K CABLE	July 14, 1987
MAN CHAND Vs. UNION OF INDIA	October 29, 1987
MAN MOHAN YADAV Vs. UNION OF INDIA	January 21, 1987
MANAGEMENT OF MOTHERS INTERNATIONAL SCHOOL Vs. DELHI SCHOOL TRIBUNAL	January 20, 1987
MANAGEMENT OF THE STATESMAN LIMITED Vs. LT GOVERNOR	July 28, 1987
MANGAT RAM Vs. STATE DELHI ADMINISTRATION	December 15, 1987
MANGTU RAM Vs. UNION OF INDIA	April 8, 1987
MANMOHAN SINGH HARMOHINDER SINGH Vs. HOTEL CORPORATION OF INDIA	March 23, 1987
MANNO DEVI Vs. DHAN SINGH	July 22, 1987
MANOJ DIDWANIA Vs. UNION OF INDIA	April 10, 1987
MARTIN HANS PETER Vs. UNION OF INDIA	August 3, 1987
MARUTI UDYOG LIMITED Vs. COMPETENT MOTOR	December 1, 1987
MEHAR SINGH Vs. MAHENDRA SINGH	February 19, 1987
MERCURY RUBBER MILLS Vs. ORIENTAL INSURANCE COMPANY LIMITED	April 9, 1987
METAL FOREINGS PRIVATE LIMITED Vs. UNION OF INDIA	August 12, 1987
MOHAMED KHALID Vs. STATE	August 27, 1987
MOHAMMAD YASIN Vs. ABDUL KALAM	March 23, 1987
MOHAN BROTHERS Vs. M K SETH	March 27, 1987
MOHAN LAL GOELA Vs. UNION OF INDIA	April 29, 1987
MOHAN SINGH Vs. STATE	March 18, 1987
MOHD AQIL Vs. STATE	May 11, 1987
MOHD MUSTAFFA Vs. UNION OF INDIA	January 28, 1987
MOHINDER KUMAR Vs. UNION OF INDIA	October 12, 1987
MOTI RAM Vs. NEW DELHI MUNICIPAL COMMITTEE	August 10, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. RAISUDDIN	January 28, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. M K KUTTAPPAN	January 8, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. MANORANJAN SINGH	February 19, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. HARI HAR SINGH	May 25, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. T MOHAN	March 13, 1987
MOTOR AND GENERAL FINANCE LIMITED Vs. BAJRANG LAL GUPTA	March 13, 1987
MRS. SUDERSHAN KARIR AND OTHERS Vs. THE STATE AND OTHERS	October 26, 1987
MUKAT BEHARI Vs. STATE DELHI ADMINISTRATION	March 11, 1987
MUKESH Vs. STATE	March 13, 1987
MUKHTIARUDDIN Vs. LT GOVERNOR OF DELHI	April 30, 1987
MUNI LAL Vs. STATE	May 1, 1987
MUNI LAL TALWAR Vs. CHEMO PHARMA LABORATORIES LIMITED	May 8, 1987
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM BHUSHAN JAIN	February 23, 1987
MUNICIPAL CORPORATION OF DELHI Vs. GURMUKH CHAND	February 23, 1987
MUNICIPAL CORPORATION OF DELHI Vs. PEERLESS GENERAL FINANCE 7 INVESTMENT COMPANY LIMITED	January 13, 1987
MUNICIPAL CORPORATION OF DELHI Vs. ASHAH GUPTA	February 3, 1987
MUNICIPAL CORPORATION OF DELHI Vs. EXPRESS NEWSPAPERS LIMITED	August 26, 1987
MUNICIPAL CORPORATION OF DELHI Vs. DALMIA DAIRY INDUSTRIES LIMITED	July 27, 1987
MUNICIPAL CORPORATION OF DELHI Vs. RAJEEV TRIVEDI	July 29, 1987
MUNICIPAL CORPORATION OF DELHI Vs. PURAN CHAND	October 13, 1987
MUNICIPAL CORPORATION OF DELHI Vs. MUGAL RESTAURANT	October 12, 1987
MUNICIPAL CORPORATION OF DELHI Vs. KRISHNA DEVI	October 26, 1987
MUNICIPAL CORPORATION OF DELHI Vs. MUNSHI RAM	October 6, 1987
MUNICIPAL CORPORATION OF DELHI Vs. JOGINDER PAUL	October 6, 1987
MUNICIPAL CORPORATION OF DELHI Vs. DHANI RAM	September 25, 1987
MUNICIPAL CORPORATION OF DELHI Vs. RAMESH CHAND	November 2, 1987
MUNICIPAL CORPORATION OF DELHI Vs. MAHABIR	November 2, 1987
MUNICIPAL CORPORATION OF DELHI Vs. SILVER TONE RADIO ELECTICAL COMPANY	November 4, 1987
MUNICIPAL CORPORATION OF DELHI Vs. GURDITTA MAI	November 2, 1987
MUNNA LAL JAIN Vs. UNION OF INDIA	January 5, 1987
MUNSHI RAM Vs. LT GOVERNOR UNION TERRITORY OF DELHI	April 27, 1987
N N VERMA Vs. UNION OF INDIA	November 2, 1987
N.D.M.C. Vs. CHANDAN LAL	September 16, 1987
NANAK CHAND Vs. COMMISSIONER OF POLICE	February 18, 1987
NAND RAM Vs. STATE DELHI ADMINISTRATION	December 18, 1987
NARENDRA SINGH ALIAS NEERU Vs. STATE	March 20, 1987
NARESH KUMAR Vs. ADMINISTRATOR	January 13, 1987
NARINDER KUMAR Vs. SURESH KUMARI	March 13, 1987
NARMITA KAPUR Vs. ANIL KAPUR	July 27, 1987
NATHMAL GAURISHANKAR KEJRIWAL Vs. UNION OF INDIA	January 9, 1987
NATHU SINGH Vs. UNION OF INDIA AND ANOTHER	January 27, 1987
NATIONAL ELECTRIC SUPPLY AND TRADING CORPN PRIVATE LIMITED Vs. LT GOVERNOR	March 29, 1987
NATIONAL INDIA RUBBER WORKS LIMITED Vs. UNION OF INDIA	October 30, 1987
NATIONAL RESEARCH DEVELOPMENT CORPN OF INDIA Vs. BRITELITE CARBONS LTD	March 20, 1987
NAV BHARAT ENTERPRISES LIMITED Vs. SALES TAX OFFICER	February 25, 1987
NAVIN KUMAR GOEL Vs. JAWAHAR LAL WAHI	April 29, 1987
NAVJIVAN CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. DELHI COOPERATIVE TRIBUNAL DELHI	July 10, 1987
NEW HAWRAH TRANSPORT COMPANY Vs. NATIONAL INSURANCE CO. LTD	March 9, 1987
NEW INDIA ASSURANCE CO LTD Vs. ANGURI DEVI	March 2, 1987
NEW INDIA ASSURANCE COMPANY Vs. RAMAN KAPUR	January 5, 1987
NEW INDIA ASSURANCE COMPANY LIMITED Vs. UNION OF INDIA	January 5, 1987
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAKHI RAM PRABHU DAYAL	November 2, 1987
NIRANJAN KAUR Vs. NEW DELHI HOTELS LIMITED	September 3, 1987
NIRMAL ARORA Vs. BYDBERG INDIA	December 16, 1987
NIRMAL SINGH Vs. COMMISSIONER OF POLICE	October 13, 1987
NISHA GUPTA Vs. DOLPHIN BUILDERS	November 19, 1987
O P GUPTA Vs. UNION OF INDIA	August 19, 1987
OM PAL SINGH Vs. STATE	September 2, 1987
OM PARKASH Vs. UNION OF INDIA	October 21, 1987
OM PARKASH Vs. ADM UNION TERRITORY OF DELHI	January 19, 1987
OM PRAKASH Vs. STATE	May 22, 1987
OM PRAKASH Vs. STATE	August 11, 1987
OM PRAKASH SINGH CHAUHAN Vs. STATE	February 19, 1987
OM SWARUP Vs. BADAN SINGH	November 9, 1987
OM WATI Vs. DELHI TRANSPORT CORPORATION	February 18, 1987
P B RAMAN Vs. DIRECTOR OF ESTATES	May 1, 1987
P K NANGIA Vs. LAND AND DEVELOPMENT OFFICER NEW DELHI	November 20, 1987
P M BAKSHI Vs. SHIKHA BAKSHI	November 24, 1987
P NIJHAWAN Vs. K BHATIA	September 24, 1987
P SUSHEELAN Vs. COMMR AND SECY HOME GOVT OF KERALA	August 10, 1987
PAN CONTINENTAL PRIVATE LIMITED Vs. PAN AMERICAN WORLD AIRWAYS	February 27, 1987
PARAMEET SINGH SAWNEY Vs. DINESH VERMA	August 11, 1987
PARAMMAL SIDDIK Vs. UNION OF INDIA	May 25, 1987
PARAS RAM Vs. STATE	April 27, 1987
PARI HINGORANI Vs. SHAKUNTALA	July 10, 1987
PARKASH CHAND AGRAWAL Vs. N P S CHAWLA	March 18, 1987
PARMOD KUMAR Vs. UNION OF INDIA	February 2, 1987
PARTAP SMGH Vs. LT GOVERNOR	April 6, 1987
PATRICK JOSPEH RAJENDRA VASNAIK Vs. MRS. JOAN VASNAIK AND ANOTHER	January 9, 1987
PAWAN KUMAR Vs. STATE	April 9, 1987
PAWAN KUMAR Vs. DELHI ADMINISTRATION	August 17, 1987
PEOPLE CO OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA	August 31, 1987
PETER ROBERTSON COWAN Vs. STATE	February 25, 1987
PHOOL CHAND JAIN Vs. STATE	February 19, 1987
PNDIT RAM SAROOP Vs. BALBIR SINGH	September 8, 1987
POONAM JAIN Vs. UNION OF INDIA	September 15, 1987
PRABHAKAR RUBBER INDUSTRIES PRIVATE LIMITED Vs. DELHI FINANCIAL CORPORATION	March 17, 1987
PRAG DISTILLED WATER AND ICE FACTORY Vs. MUNICIPAL CORPORATION OF DELHI	April 9, 1987
PRAKASH CHAND JAIN Vs. MADAN MOHAN LAL SHREE RAM PRIVATE LIMITED	July 10, 1987
PRAKASH CHAND KASHYAP Vs. UNION OF INDIA	November 4, 1987
PRATAP CHAND MEHTA Vs. KRISHNA DEVI MEHTA	September 25, 1987
PRAVESH KUMAR AHLUWALIA Vs. SUPRINTENDENT CENTRAL JAIL	September 21, 1987
PREM NATH Vs. GANESH DASS	January 22, 1987
PREM SHEEL MALHAN Vs. MUNICIPAL CORPORATION OF DELHI	May 1, 1987
PREM SINGH CHAWLA Vs. DIRECTOR OF ENFORCEMENT	February 9, 1987
PRITAM SHAH SINGH Vs. CLIMATE ENGG AND MAINTENANCE COMPANY	July 23, 1987
PRITAM SHAH SINGH Vs. CLIMATE ENGINEERING AND MAINTENANCE COMPANY	December 15, 1987
PRITH PAL SINGH Vs. HIRA LAL	March 18, 1987
PRITPAL KAUR Vs. D T C	March 11, 1987
PUNJAB AND SIND BANK Vs. SETH ROLLER FLOUR MILLS	March 27, 1987
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA	March 10, 1987
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. BALLARPUR INDUSTRIES LIMITED	March 30, 1987
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. W J TOWELL AND COMPANY AGENECIES KUWAIT	May 21, 1987
PURAN CHAND AND CO Vs. GANESH LAL TARA CHAND	September 11, 1987
R A DARBARI Vs. SECRETARY GOVT OF INDIA MINISTRY OF HEALTH	September 25, 1987
R B KAPOOR Vs. MANEK N DASTUR	November 23, 1987
R K ANEJA Vs. NAGENDRA SINGH	May 4, 1987
R K GUPTA Vs. DEAN UNIVERSITY OF DELHI	November 16, 1987
R K SAWHNEY Vs. COMMISSIONER OF INCOME TAX	March 6, 1987
R K SORAL Vs. R N KUMAR	September 9, 1987
R L WADERA Vs. A A C	February 2, 1987
R P KAPUR Vs. DELHI DEVELOPMENT AUTHORITY	August 14, 1987
R S GANESH DASS DHOMI MAL Vs. E S I C	October 15, 1987
R S JAIN Vs. R SRINIVASAN	March 3, 1987
R.N. CHITKARA Vs. DEWAN CHAND	January 20, 1987
R.P.BHARGAVA Vs. STATE BANK OF INDIA	December 18, 1987
RAGHUBIR SINGH Vs. COMMISSIONER OF POLICE	April 3, 1987
RAGHUNATH SAHAI Vs. NARAIN SINGH	August 18, 1987
RAI AND SONS (P) LTD. Vs. NEW DELHI MUNICIPAL COMMITTEE	May 11, 1987
RAIPUR ALLOYS AND STEEL LIMITED Vs. UNION OF INDIA	May 22, 1987
RAJ KUMAR ALIAS RAJU Vs. STATE OF DELHI	September 25, 1987
RAJ KUMARI SHARMA Vs. RAJENDER NATH DEWAN	March 25, 1987
RAJASH BHALLA Vs. STATE	May 21, 1987
RAJEEV AGGARWAL Vs. NEW DELHI MUNICIPAL COMMITTEE	August 19, 1987
RAJEEV KUMAR Vs. UNION OF INDIA	September 11, 1987
RAJENDER SINGH Vs. H A ARFI	October 26, 1987
RAJENDRA JAINA TOWERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	August 13, 1987
RAJENDRA SINGH Vs. DIRECTOR OF EDUCATION	February 16, 1987
RAJENDRA SINGH SETHIA Vs. STATE	January 30, 1987
RAJESH BHATIA Vs. SH. M.L. WADHAWAN	January 8, 1987
RAJESHWAR PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI	February 27, 1987
RAJINDER SINGH Vs. POMILA	May 5, 1987
RAJNI GUPTA Vs. MOTHERS INTERNATIONAL SCHOOL	December 15, 1987
RAJWANTI DEVI Vs. S. AMAR SINGH	August 11, 1987
RAKESH KUMAR SEHGAL Vs. NEM CHAND	August 11, 1987
RAKESH NANDA Vs. STATE	October 9, 1987
RAKESH SHARMA Vs. SHAKUNTALA RANI	September 3, 1987
RAM AVTAR GUPTA Vs. JEOTI PRASAD	May 6, 1987
RAM BADAL Vs. STATE	March 13, 1987
RAM BAHADUR Vs. STATE	April 9, 1987
RAM DEVI Vs. MOOL CHAND BHATIA	September 7, 1987
RAM KISHAN DASS Vs. BHAVI CHAND SHARMA	February 17, 1987
RAM KISHORE Vs. STATE	January 17, 1987
RAM KUMAR Vs. STATE	September 8, 1987
RAM LAL ANAND Vs. BEGUM ZAMAN ALI KHAN	November 24, 1987
RAM SARUP Vs. STATE	June 1, 1987
RAMAN KUMAR Vs. STATE	June 1, 1987
RAMAN KUMAR Vs. STATE CENTRAL BUREAU OF INVESTIGATION	October 9, 1987
RAMESH B DESAI Vs. UNION OF INDIA	August 4, 1987
RAMESH CHAND Vs. OM PARKASH	January 8, 1987
RAMESH CHANDRA BHALLA Vs. NARESH CHANDER BHALLA	March 27, 1987
RAMESH KUMAR Vs. STATE	January 30, 1987
RAMESH PROVISION STORE Vs. UNION OF INDIA	January 22, 1987
RAMJAS COLLEGE Vs. LABOUR COURT NO 4	March 11, 1987
RAMJI LAL Vs. STATE	May 27, 1987
RAMWATI Vs. KRISHAN GOPAL	October 30, 1987
RANJIT SINGH Vs. UNION OF INDIA	May 19, 1987
RANUTRAL PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	September 11, 1987
RATI RAM Vs. RAM BHAJ GUPTA	April 28, 1987
RATTAN CHAND Vs. UJJAGAR SINGH	January 20, 1987
RATTAN LAL Vs. STATE	March 10, 1987
RATTAN LAL Vs. RAMESH CHAND GUPTA	October 20, 1987
RATTAN MALA JAIN Vs. PREM CHAND JAIN	November 24, 1987
RELIABLE FINANCE CORPORATION PRIVATE LIMITED Vs. AJOY PAL SINGH	August 10, 1987
RENU SETH Vs. INDUSTRIAL AND ALLIED SALES PRIVATE LIMITED	February 4, 1987
RISAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI	May 6, 1987
RISHI GAGAN CONSTRUCTION PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	March 18, 1987
RISHI GAGAN CONSTRUCTIONS PVT LTD Vs. D D A	March 18, 1987
ROOP CHAND Vs. STATE	October 6, 1987
RUP CHAND Vs. SHANTI DEVI	April 2, 1987
S AMARJIT SINGH Vs. PUNJAB NATIONAL BANK	July 15, 1987
S K GUPTA Vs. HYDERABAD ALLWYN LIMITED	October 19, 1987
S K JAIN Vs. STATE	November 2, 1987
S K JAIN Vs. P SUBBA RAO	May 22, 1987
S K SHARMA Vs. STATE OF DELHI	January 29, 1987
S K SINHA Vs. S K SHINGAL	March 5, 1987
S LAKHWINDER SINGH Vs. UNION OF INDIA	October 12, 1987
S N PURANDARA Vs. UNION OF INDIA	May 25, 1987
S S INTERNATIONAL Vs. UNION OF INDIA	July 22, 1987
S VENKETRAMAN Vs. UNION OF INDIA	May 22, 1987
S. DAYAL SINGH Vs. SMT. PHOOLWATI	October 8, 1987
SADA KANWAR Vs. GENERAL MANAGER, NORTHERN RAILWAY	May 27, 1987
SAGHIR AHMAD Vs. STATE	March 6, 1987
SAHAB DAYAL SHARMA Vs. UNION OF INDIA	January 28, 1987
SAHIBABAD STEELS PRIVATE LIMITED Vs. ENGMEERING PROJECTS INDIA LIMITED	September 16, 1987
SALIM Vs. STATE DELHI ADMINISTRATION	November 9, 1987
SALWAN EDUCATION TRUST Vs. INDERPURI RESIDENTS FORUM AND OTHERS	March 10, 1987
SALWAN FURNISHING CO Vs. DELHI DEVELOPMENT AUTHORITY	May 18, 1987
SAMEY PAL SINGH Vs. K M SHARMA	April 28, 1987
SANJAY KUMAR Vs. UNION OF INDIA	January 8, 1987
SANJEEV MODY Vs. UNION OF INDIA	September 1, 1987
SANT KUMAR Vs. JOGINDRAWATI	December 8, 1987
SANT NIRANKARI MANDAL Vs. DELHI SCHOOL TRIBUNAL	July 23, 1987
SANT RAM SODHI Vs. G H N S RODDEY	November 5, 1987
SANTOSH MADHAVAN Vs. UNION OF INDIA	September 24, 1987
SANYUKT NIRMATA Vs. INDIAN INSTITUTE OF TECHNOLOGY	November 23, 1987
SAPNA AGGARWAL Vs. MOHINDER SINGH	July 27, 1987
SARABHAI INTERNATIONAL LIMITED Vs. SARA EXPORT INTERNATIONAL	September 25, 1987
SARDAR PARDUMAN SINGH Vs. UNION OF INDIA	March 3, 1987
SARLAWATI DEWAN Vs. MANGAL SAM BAHRI	January 19, 1987
SAROJ KAPUR Vs. NITIN CASTING LIMITED	May 14, 1987
SAROOP CHAND Vs. ANGURI DEVI	October 5, 1987
SAT PAL Vs. RAJ KAUSHALYA	September 22, 1987
SAT PAL SHAH Vs. UNION OF INDIA AND OTHERS	September 2, 1987
SATISH KUMAR Vs. STATE	August 18, 1987
SATISH KUMAR AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY	February 1, 1987
SATISH KUMAR PAHWA Vs. SURAJ PRAKASH PAHWA	October 21, 1987
SATNAM SINGH Vs. UNION OF INDIA	August 24, 1987
SATYAWATI SETHI Vs. SUBHASH CHAND	February 24, 1987
SAVITRI DEVI Vs. STATE	August 13, 1987
SCOOTERS INDIA LIMITED Vs. JAYA HIND INDUSTRIES LIMITED	July 23, 1987
SEPOY SULAKHA SINGH Vs. UNION OF INDIA	February 13, 1987
SH. N. BALAKRISHNAN Vs. LT. COL. M.N.C. DUTTA	August 10, 1987
SHADI LAL KAPOOR Vs. SANTOSH KUMAR GUPTA	January 23, 1987
SHAM LAL BHALLA Vs. T S BHALLA	November 23, 1987
SHAMLAL AND CO Vs. COMMISSIONER OF INCOME TAX	July 13, 1987
SHANKUNTLA DEVI Vs. H.C. ARORA	October 14, 1987
SHANTI DESAI Vs. SANWAL DAS GUPTA	January 27, 1987
SHARMA TIMBER WORKS Vs. UNION OF INDIA	February 17, 1987
SHARP L P G PRIVATE LIMITED Vs. SEIKO ENGINEERS	December 16, 1987
SHARWAN KUMAR Vs. STATE	March 3, 1987
SHASHI BHUSHAN Vs. STATE	January 22, 1987
SHASHI KAPOOR Vs. ELOFIC INDUSTRIES	January 22, 1987
SHEELA DAVID Vs. LACH LAL	August 19, 1987
SHEELA THEATRE, NEW, DELHI Vs. ADDITIONAL INDUSTRIAL TRIBUNAL (BY BIR SINGH, PRESIDING OFFICER) AND ANOTHER	February 12, 1987
SHISH RAM Vs. JAI CHAND	April 27, 1987
SHIV NARAIN Vs. UNION OF INDIA	August 31, 1987
SHIV SHANKAR KAPOOR Vs. AMAR BOSE	August 3, 1987
SHIVRAJ GUPTA AND ANOTHER Vs. HANSRAJ GUPTA & COMPANY (P) LTD AND OTHERS	March 31, 1987
SHYAM SUNDER AGARWAL Vs. UNION OF INDIA	December 2, 1987
SIDHARTH WHEELS PRIVATE LIMITED Vs. BEDROCK LIMITED	October 16, 1987
SMT. AHMADI BEGUM Vs. SH. MOHD. ISMAIL	December 1, 1987
SMT. SHEELA DEVI AND ORS. Vs. CAPTAIN HARDEV SINGH SARNA	February 27, 1987
SOBHA SINGH AND SONS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE	November 16, 1987
SOMNATH KUNDU Vs. UNION OF INDIA	August 12, 1987
STAR PAPER MILLS LTD Vs. UNION OF INDIA & OTHERS	December 17, 1987
STATE Vs. RAGHBIR SINGH	April 9, 1987
STATE Vs. TEKAN SINGH	March 19, 1987
STATE Vs. ATRU REHMAN ALIAS GORIN	April 28, 1987
STATE BANK OF INDIA Vs. MIDLAND INDUSTRIES	September 17, 1987
STATE DELHI ADMINISTRATION Vs. SHYAM LAL	October 8, 1987
STATE OF DELHI Vs. NATHU	October 28, 1987
STATE OF HARYANA Vs. PADMA WATI	January 13, 1987
STATE OF MAHARASHTRA Vs. NEW DELHI MUNICIPAL COMMITTEE	February 11, 1987
SUBHASH CHAND Vs. M PRAKASH	April 4, 1987
SUBHASH CHAND VERMA Vs. DELHI DEVELOPMENT AUTHORITY	July 26, 1987
SUDERSHAN KARIR Vs. STATE	September 15, 1987
SUDESH JAIN Vs. PARKASH CHAND GUPTA	November 2, 1987
SUHIRD KUMAR Vs. NEETA	December 9, 1987
SUMER CHAND Vs. MAXWELL PEREIRA	March 12, 1987
SUNARI Vs. STATE	November 30, 1987
SUNDER LAL Vs. SHAM LAL	March 20, 1987
SUNDER LAL Vs. SHAM LAL	May 26, 1987
SUNIL PUN Vs. MODI SPINNING AND WEAVING MILLS LIMITED	March 25, 1987
SUNIL VASUDEVA Vs. DELHI DEVELOPMENT AUTHORITY	November 23, 1987
SURAJ BESAN AND RICE MILLS Vs. FOOD CORPORATION OF INDIA	October 30, 1987
SURENDER KUMAR ARORA Vs. UNION OF INDIA	September 2, 1987
SURESH KUMAR Vs. VIJAY KUMAR	March 2, 1987
SURINDER ARORA Vs. DURGA DAS	April 10, 1987
SURINDER NATH MALHOTRA Vs. S C JAIN	February 6, 1987
SURINDER PAL Vs. STATE OF DELHI	May 8, 1987
SURINDER PAL SINGH Vs. M L WADHAWAN	March 9, 1987
SURINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY	March 3, 1987
SURJIT SINGH Vs. ALEMBIC GLASS INDUSTRIES LIMITED	February 17, 1987
SUSHIL KUMAR AHUJA Vs. TARUN ROY	March 11, 1987
SUSHMA AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI	April 23, 1987
SWADESH POLYTAX LIMITED Vs. V K GOEL	May 7, 1987
SWARAN SABHARWAL Vs. COMMR OF POLICE	May 22, 1987
SYLVANIA AND LAXMAN LTD Vs. UNION OF INDIA AND ANOTHER	March 20, 1987
SYNTHETIC FOAMS LIMITED Vs. SIMPLEX CONCRETE PIPES INDIA PRIVATE LIMITED	November 6, 1987
T AND R INDUSTRIES Vs. CENTRAL BOARD OF TRUSTEES	December 11, 1987
T N UNNIKRISHNAN Vs. UNION OF INDIA	January 15, 1987
TAJ SINGH Vs. STATE DELHI ADMINISTRATION	July 17, 1987
TEK CHAND SHARMA Vs. LT GOVERNOR OF DELHI	August 18, 1987
TELLU Vs. STATE	July 31, 1987
THANTHI TRUST Vs. COMMISSIONER OF INCOME TAX	March 23, 1987
THE MOTOR AND GENERAL FINANCE LTD. Vs. M.K. KUTTAPPAN AND ANOTHER	May 8, 1987
THE TATA OIL MILLS CO. LTD. Vs. DR. GAJRAS MONOCHEM INDUSTRIES	December 28, 1987
TRADERS BANK LIMITED Vs. AVTAR SINGH	April 8, 1987
TRANS UAMUNA CEMENT DEALERS ASSOCIATION Vs. LT GOVERNOR OF DELHI	December 10, 1987
TRANSPORT AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	May 26, 1987
U K PAINTS PRIVATE LIMITED Vs. ORIENTAL BANK OF COMMERCE	November 10, 1987
U P ABOOBACKER Vs. UNION OF INDIA	March 27, 1987
UDAY KAUSHISK Vs. LAND ACQUISION COLLECTOR	February 24, 1987
UMA CHOPRA Vs. R N JINDAL	December 9, 1987
UNION OF INDIA Vs. GLOBE TRADING CORPORATION	December 8, 1987
UNION OF INDIA Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD	April 20, 1987
UNION OF INDIA Vs. KAMLA BAKSHI	December 3, 1987
UNION OF INDIA Vs. ADYA INDUSTRIES LUDHIANA	October 19, 1987
UNION OF INDIA Vs. KAMESHWAR DUBEY	August 12, 1987
UNION OF INDIA Vs. A V J WIRES LIMITED	September 10, 1987
UNITED BANK OF INDIA CALCUTTA Vs. PRESIDING OFFICER CENTRAL GOVT.	February 24, 1987
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRAMOD MISHRA AND OTHERS	April 1, 1987
UPTRON POWERTRONICS Vs. COLLECTOR OF CENTRAL EXCISE, MEERUT	February 4, 1987
USHA SALES LIMITED Vs. ARUNA GUPTA	May 19, 1987
USHA SALES LIMITED Vs. ARUNA GUPTA	December 18, 1987
V ABOOBACKER Vs. ADMINISTRATOR OF THE UNION TERRITORY OF DELHI	September 1, 1987
V K GAUR Vs. TARUN ROY UNION OF INDIA	May 26, 1987
V P MEHTA Vs. UNION OF INDIA	October 12, 1987
V RAMANATHAN Vs. KALAWATI	October 9, 1987
V. VENUGOPAL Vs. STATE	March 24, 1987
VED PAL SINGH Vs. UNION OF INDIA	March 12, 1987
VEENA GOEL Vs. PAWAN KUMAR	September 14, 1987
VIJAY SRIVASTAVA Vs. MIRAHUL ENTERPRISES	August 21, 1987
VIJAYA KUMAR GUJARAL Vs. UNION OF INDIA	May 27, 1987
VIKAS CONSTRUCTION COMPANY Vs. UNION OF INDIA	August 4, 1987
VIKAS VIHAR CO OP GROUP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA	June 1, 1987
VINAY MAIHOTRA Vs. MINERALS AND METALS TRADING CORPORATION AND OTHERS	March 13, 1987
VINIT MANCHANDA Vs. RISHI CO OPERATIVE GROUP HOUSING SOCIETY	July 22, 1987
VINOD KUMAR SHARMA Vs. UNION OF INDIA	November 30, 1987
VIPIN KUMAR Vs. BISHAN DASS	January 21, 1987
VIRENDER GUPTA Vs. NITENDER GUPTA	March 6, 1987
VIRENDER SINGH Vs. DELHI TRANSPORT AUTHORITY	September 7, 1987
VISHWA BHARTIYA CO OPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. BINNY ENTERPRISES	January 28, 1987
VRAJLAL MANILAL AND COMPANY Vs. N S BIDI CO	March 26, 1987
WALAYATI RAM Vs. STATE	January 21, 1987
WARYAM KAUR Vs. K K GANDHI	May 1, 1987
YUNUS Vs. V K NAYYAR	July 30, 1987

Year 1987 of HIGH COURT OF DELHI

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