A V INDUSTRIES Vs. TRIPATHI CHITRA MANDIR
|
December 11, 1986 |
A.S. SACHDEVA AND SONS Vs. M.C.D.
|
March 24, 1986 |
ABDUL BADOOD Vs. STATE
|
May 1, 1986 |
ABDUL QUAIM ISMAIL Vs. FOOD CORPORATION OF INDIA
|
July 28, 1986 |
AGYA KAUR Vs. MUNICIPAL CORPORATION OF DELHI
|
January 20, 1986 |
AHUJA RADIOS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 28, 1986 |
AMAR SINGH Vs. STATE
|
December 1, 1986 |
AMAR SINGH Vs. JAI SINGH
|
November 10, 1986 |
AMAR SINGH Vs. JAI PRAKASH AND OTHERS
|
March 31, 1986 |
AMARJIT SINGH Vs. PUNJAB NATIONAL BANK
|
March 4, 1986 |
AMIN CHAND Vs. STATE
|
November 18, 1986 |
AMOD LAUL Vs. STATE AND B N KUMAR
|
April 2, 1986 |
AMRIT LAL BUSSI SINCE DIED Vs. UNION OF INDIA
|
August 1, 1986 |
ANANDJI HARIDAS & COMPANY PVT LTD Vs. UNION OF INDIA AND OTHERS
|
May 16, 1986 |
ANANT KUMARI Vs. PREM PAL CHATRATH
|
January 13, 1986 |
ANANT RAJ AGENCIES Vs. INDCRJIT AND BROTHCRS
|
August 13, 1986 |
ANIL BHARDWAJ Vs. NIRMLESH BHARDWAJ
|
January 29, 1986 |
ANJU BHARGAVA Vs. RAJESH BHARGAVA
|
December 13, 1986 |
ANOOP KUMAR Vs. DELHI ADMINISTRATION
|
May 16, 1986 |
APOLLO TYRES LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 12, 1986 |
ARJAN SINGH Vs. UNION OF INDIA
|
March 7, 1986 |
ARJUN Vs. STATE
|
March 3, 1986 |
ARJUN SINGH Vs. SHAKUNTALA DEVI
|
February 13, 1986 |
ARUN KUMAR TONDON Vs. UNION OF INDIA
|
January 1, 1986 |
ARYA SAMAJ Vs. SAT PARKASH
|
February 10, 1986 |
ASHA RANI Vs. HARBHAJAN SINGH
|
August 12, 1986 |
ASHOK KUMAR Vs. SANTOSH SHARMA
|
March 21, 1986 |
ASHOK KUMAR ARORA Vs. PREM ARORA
|
September 24, 1986 |
ASHOKA HOTEL EMPLOYEES CO Vs. DELHI CONSUMERS CO
|
May 1, 1986 |
ASHWIN VANASPATI INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
October 6, 1986 |
ATTAR SINGH Vs. FE R A BOARD
|
November 19, 1986 |
ATTAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
July 8, 1986 |
ATTAR SINGH Vs. F E R A BOARD
|
November 9, 1986 |
AUTOMETERS LTD Vs. UNION OF INDIA
|
November 18, 1986 |
AVTAR SINGH Vs. SMT. BALBIR KAUR
|
November 27, 1986 |
B L KHANNA Vs. ARUN CARPETS
|
November 1, 1986 |
B L KOHLI Vs. DELHI ADMINISTRATION
|
August 4, 1986 |
B S TOLANI Vs. UNION OF INDIA
|
September 23, 1986 |
BADRUDDOJA Vs. UNION OF INDIA
|
April 11, 1986 |
BAL KISHAN Vs. RAMJI LAL
|
March 24, 1986 |
BAL KRISHAN SITA RAM PANDIT Vs. STATE
|
January 23, 1986 |
BALBIR SINGH Vs. UNION OF INDIA
|
July 14, 1986 |
BALDEV RSJ BATRA Vs. KRISHAN LAL
|
March 13, 1986 |
BALE RAM Vs. SHANKER LAL
|
August 26, 1986 |
BALVINDER SINGH Vs. STATE OF DELHI
|
April 28, 1986 |
BANARSI DASS Vs. UNION OF INDIA
|
September 22, 1986 |
BANK OF INDIA Vs. UNION OF INDIA
|
October 28, 1986 |
BANSI LAL Vs. SWARAN BHANDARI
|
August 22, 1986 |
BANSI LAL Vs. SWARAN BHANDARI
|
October 23, 1986 |
BANWARI LAL Vs. KISHORI LAL
|
March 19, 1986 |
BANWARI LAL Vs. STATE
|
February 26, 1986 |
BASANT KUMAR Vs. STATE
|
November 13, 1986 |
BASANTI DEVI Vs. M L WADHAWAN
|
December 15, 1986 |
BAWA BHAGWAN DASS Vs. JUG LAL
|
March 14, 1986 |
BEHARI LAL Vs. KUNDAN LAL
|
December 9, 1986 |
BENJAMIN CHACKO Vs. MAHA SINGH
|
November 28, 1986 |
BHAGAT RAM Vs. UNION OF INDIA
|
January 27, 1986 |
BHAGWATI Vs. MALIK
|
May 22, 1986 |
BHARAT STEEL TUBES LIMITED Vs. RAM PIARI SETHI
|
November 3, 1986 |
BHARAT WOOD PRODUCTS CO Vs. COMMISSIONER OF SALES TAX NEW DELHI
|
March 20, 1986 |
BIDHAN CHANDRA SINHA Vs. SUSHMITA SINHA
|
January 9, 1986 |
BIMLA KAPOOR Vs. MANAGER JAIN GIRLS HIGHER SECONDARY SCHOOL DHARAMPURA DELHI
|
October 6, 1986 |
BIRLA COTTON SPG & WVG MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS, NEW DELHI
|
March 7, 1986 |
BOMBAY AMMENIA PRIVATE LIMITED Vs. UNION OF INDIA
|
May 6, 1986 |
BRIJ LAL JAIN PROPRIETOR K K JAIN AND BROS Vs. PARAS ENTERPRISES
|
October 30, 1986 |
BRIJ MOHAN LAL Vs. DURGA DEVI
|
March 6, 1986 |
C R JAGANNATHAN Vs. SUBHASH CHANDRA KAPOOR
|
September 24, 1986 |
C.S. RAMALINGAM Vs. SMT. SEETHA LAKSHAMI
|
February 20, 1986 |
CAMLIN PRIVATE LIMITED Vs. NATIONAL PENCIL INDUSTRIES
|
July 25, 1986 |
CANTONMENT BOARD DELHI Vs. MANGEY RAM
|
May 6, 1986 |
CENTRAL DISTILLERY LIMITED Vs. UNION OF INDIA
|
May 23, 1986 |
CENTURY TWENTY ONE PVT LIMITED Vs. UNION OF INDIA
|
September 29, 1986 |
CHAKRAVARTHY VADREVO Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
August 18, 1986 |
CHAMAN LAL BAKSHI Vs. INDIAN OIL CORPORATION LIMITED
|
March 4, 1986 |
CHAMAN LAL GORVER Vs. BRIJ LAL DHAMIJA
|
August 29, 1986 |
CHAMAN LAL PANDBI AND SONS HUF Vs. PRIMA DEPARTMENTAL STORES
|
April 3, 1986 |
CHAMPAL SINGH Vs. UNION OF INDIA
|
November 10, 1986 |
CHAND RANI MEHRA Vs. OM SHANKAR MEHRA
|
September 30, 1986 |
CHAND RANI MEHTA Vs. NEW DELHI MUNICIPAL CORPORATION
|
August 12, 1986 |
CHANDER Vs. SHEELA DEVI
|
February 28, 1986 |
CHANDER DASS Vs. STATE
|
February 27, 1986 |
CHANDER MOHAN CHAWLA Vs. BABU LAL
|
November 11, 1986 |
CHANDER NAIN Vs. DELHI ADMINISTRATION
|
February 12, 1986 |
CHANDER SHEKAR Vs. STATE
|
March 21, 1986 |
CHANDRAKANT Vs. SHAFIQ AHMED DECD
|
March 18, 1986 |
CHARANJIT WALIA Vs. STATE OF DELHI
|
February 19, 1986 |
CHARANJIT WALIA Vs. STATE
|
February 9, 1986 |
CHARTERED BANK Vs. INDO SWISS CIRCUITS PRIVATE LIMITED
|
January 22, 1986 |
CHHAJJU RAM Vs. LACHHMAN SINGH
|
September 30, 1986 |
CHINAR TRUST Vs. USHA INTERNATIONAL LIMITED
|
May 30, 1986 |
CHIRANJIT LAL Vs. OM PRAKASH SOOD
|
September 29, 1986 |
COMMERCIAL AVIATION AND TRAVEL CO INC Vs. VIMLA PANNA LAL
|
March 14, 1986 |
COMMISSIONER INCOME TAX Vs. RAUNAQ INTERNATIONAL LIMITED
|
January 2, 1986 |
COMMISSIONER OF INCOME TAX Vs. ANCHOR PRESSING PRIVATE LIMITED
|
February 24, 1986 |
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA RAJESHWAR
|
March 25, 1986 |
COMMISSIONER OF INCOME TAX Vs. UNION AGENCIES
|
August 8, 1986 |
COMMISSIONER OF INCOME TAX Vs. DHARAM SINGH BABEK SINGH
|
August 13, 1986 |
COMMISSIONER OF INCOME TAX Vs. RATTAN CHAND SOOD
|
August 5, 1986 |
COMMISSIONER OF SALES TAX Vs. BENSON INDUSTRIES
|
February 28, 1986 |
COMMISSIONER OF SALES TAX Vs. BHARAT ELECTRICAL EQUIPMENT CORPORATION
|
February 28, 1986 |
COMMISSIONER OF WEALTH TAX Vs. PUSHPINDER KAUR SMT
|
March 11, 1986 |
COMMISSIONER OF WEALTH TAX Vs. S K DASS
|
January 22, 1986 |
COMMISSIONER OF WEALTH TAX Vs. R N GOYAL
|
January 23, 1986 |
COMMISSIONER OF WEALTH TAX Vs. M N SOI AND SONS
|
January 23, 1986 |
COMMISSIONER OF WEALTH TAX Vs. A N SARVARIA
|
March 12, 1986 |
COMMISSIONER OF WEALTH TAX Vs. ANANTI DEVI SMT
|
March 12, 1986 |
COMMISSIONER OF WEALTH TAX Vs. INDER SAIN JAIN AND SATYAPALJAIN
|
July 21, 1986 |
COMMISSIONER OF WEALTH TAX Vs. AMOLAK SINGH JAIN
|
July 21, 1986 |
COMMISSIONER OF WEALTH TAX Vs. ILLA DALMIA SMT
|
December 3, 1986 |
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 30, 1986 |
D P GUGLANI Vs. ASSOCIATED TRADERS AND ENGINEERS
|
July 24, 1986 |
D P SINGH KAPUR Vs. UNION OF INDIA
|
March 4, 1986 |
D T C MAZDOOR CONGRESS REGD Vs. UNION OF INDIA
|
May 14, 1986 |
DALIP SINGH ARSHI Vs. RESERVE BANK OF INDIA
|
December 18, 1986 |
DAYA RAM Vs. UNION OF INDIA
|
July 21, 1986 |
DEBABRATE DAS Vs. JOINT SECY GOVT OF INDIA
|
May 16, 1986 |
DELHI ADMN Vs. SATISH CHAND SHARMA
|
February 6, 1986 |
DELHI CLOTH AND GENERAL MILLS CO LIMITED Vs. UNION OF INDIA AND OTHERS
|
April 30, 1986 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 3, 1986 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
March 13, 1986 |
DEV UTTAM Vs. R N MEHROTRA
|
February 28, 1986 |
DEVA NAND Vs. STATE
|
October 10, 1986 |
DEVENDER NATH MALIK Vs. STATE
|
May 5, 1986 |
DEVI LAL Vs. STATE
|
February 6, 1986 |
DEVI PERSHAD Vs. GHANSHYAM DASS
|
December 1, 1986 |
DEVINDER KUMAR JAIN Vs. T N IDNANI
|
November 5, 1986 |
DEWAN DAULAT RAI KAPUR Vs. R CHATHA RAM
|
August 19, 1986 |
DIAMOND PRODUCTS Vs. DELHI ADMINISTRATION
|
November 17, 1986 |
E R SQUIBB AND SONS INC Vs. CUREWEL INDIA LIMITED
|
December 11, 1986 |
ELECTRONIC DESIGN ASSOCIATES Vs. HI POINT SERVICES
|
April 21, 1986 |
EM AND EM ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
|
April 11, 1986 |
ESSA BROTHERS Vs. HOTEL MAURYA PALACE SHERATON
|
August 18, 1986 |
EX. LANCE NAIK KESAR RAM Vs. UNION OF INDIA
|
November 13, 1986 |
FIXOPAN ENGINEERS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 21, 1986 |
FLOWER TOBACCO COMPANY Vs. STATE
|
May 21, 1986 |
FOOD AND DRINKS INDUSTRIES WORKERS UNION Vs. PUNJAB FLOUR MILLS
|
March 10, 1986 |
FOOD CORPORATION OF INDIA Vs. USHA BHARDWAJ
|
April 9, 1986 |
FOURESS ENGINEERING INDIA PRIVATE LIMITED Vs. DELHI ADMINISTRATION
|
September 24, 1986 |
G N DALMIA Vs. COMMISSIONER OF WEALTH TAX
|
January 21, 1986 |
GANPAT Vs. STATE
|
May 1, 1986 |
GEETA GUPTA Vs. ASSTT COMMISSIONER OF INCOME TAX
|
November 19, 1986 |
GEETA GUPTA DR Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
November 19, 1986 |
GEMINI METAL WORKS Vs. UNION OF INDIA & ANOTHER
|
May 21, 1986 |
GENERAL MANAGER NORTHERN RAILWAY Vs. PRESIDING OFFICER CENTRAL GOVT LABOUR COURT
|
April 30, 1986 |
GENERAL SALES PRIVATE LIMITED Vs. GOPAL MUKHERJEE ITO
|
August 29, 1986 |
GENERAL TALKIES LIMITED Vs. INCOME TAX OFFICER
|
August 1, 1986 |
GHANI MOHAMMAD Vs. JAMALUDDIN
|
February 1, 1986 |
GHASI RAM Vs. HARNAM SINGH
|
February 24, 1986 |
GIAN CHAND GURG Vs. UNION OF INDIA
|
March 19, 1986 |
GILL AND CO Vs. BIMLA KUMARI JOLLY
|
February 13, 1986 |
GLOBAL CONTRACT SERVICES Vs. UNION OF INDIA
|
April 2, 1986 |
GLOBE ASSOCIATES PRIVATE LIMITED IN LIQUIDATION Vs. F C MEHRA
|
August 4, 1986 |
GOEL R P Vs. UNION OF INDIA
|
May 19, 1986 |
GOKAL CHAND JAGAT RAM KAPOOR AND SONS Vs. BANK OF MAHARASHTRA
|
April 17, 1986 |
GOODWILL INDIA LIMITED Vs. UMED SINGH
|
April 17, 1986 |
GOODWILL INDIA LIMITED Vs. A S BINDRA
|
November 17, 1986 |
GOODWILL INDIA LIMITED Vs. V U PHILIP
|
November 14, 1986 |
GULAB PREET Vs. SARDAR TIRATH SINGH
|
October 21, 1986 |
GULAB SINGH Vs. LT GOVERNOR
|
November 21, 1986 |
GURSHARAN SINGH Vs. UNION OF INDIA
|
August 26, 1986 |
GURU NANAK INVESTMENT CO Vs. JAI PAL SINGH
|
November 12, 1986 |
GWALIOR RAYONS SILK MFR WVG COMPANY LIMITED Vs. STATE
|
October 24, 1986 |
H L NARULA Vs. NORTHFIELD AUTOMOBILES LIMITED
|
April 1, 1986 |
H P S CHAWLA Vs. STATE
|
February 17, 1986 |
HAJI IKRAM Vs. UNION OF INDIA
|
December 4, 1986 |
HAKIM SADARUDDIN Vs. MADAN LAL
|
November 4, 1986 |
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
October 29, 1986 |
HARBANS LAL Vs. M L WADHWAN
|
August 26, 1986 |
HARBANS LAL KHETRAPAL Vs. BALBIR SINGH
|
February 13, 1986 |
HARBHAJAN SINGH BHALLA Vs. DHARA SINGH
|
February 26, 1986 |
HARI KISHAN Vs. STATE
|
March 20, 1986 |
HARKARAN DASS DEEP CHAND Vs. ACTION DETERGENTS
|
May 30, 1986 |
HARYANA ENGINEERING AND FOUNDARY WORKS Vs. UNION OF INDIA
|
November 18, 1986 |
HARYANA ENGINEERING AND FOUNDERY WORKS Vs. UNION OF INDIA
|
November 1, 1986 |
HARYANA ROADWAYS, GURGAON AND ANOTHER Vs. PREM TONDON AND ANOTHER
|
April 10, 1986 |
HEM CHANDER MISRA Vs. SATYA MISRA
|
October 9, 1986 |
HEM WATI Vs. RAJ BAHADUR
|
December 7, 1986 |
HIMLAND EXPORTS PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
October 6, 1986 |
HIND ELECTRICIANS Vs. D V SRIVASTAVA
|
March 21, 1986 |
HIRA SINGH Vs. SAHINI
|
October 7, 1986 |
HOLIDAY INN INC Vs. KAPOOR HOLIDAY INN
|
May 20, 1986 |
I T C LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 1, 1986 |
IMTIAZ AHMED Vs. STATE
|
March 11, 1986 |
IMTIAZI BEGUM Vs. SHAMS UD DIN
|
January 31, 1986 |
INDER RAJ MALIK Vs. SUNITA MALIK
|
January 30, 1986 |
INDER SINGH MALIK Vs. STATE
|
February 26, 1986 |
INDIA STEAMSHIP CO , LTD Vs. UNION OF INDIA
|
April 3, 1986 |
INDIA TOURISM DEVELOPMENT CORPORATION Vs. R S KHANNA
|
September 22, 1986 |
INDIAN ALUMINIUM CABLES LIMITED Vs. BAWA SANDEEP SINGH
|
December 12, 1986 |
INDIAN INSTITUTE OF ISLAMIC STUDIES Vs. DELHI ADMINISTRATION
|
March 6, 1986 |
INDO KENIYAN INDUSTRIAL ENTERPRISES Vs. METAL FORGING PRIVATE LIMITED
|
March 20, 1986 |
INDO LOWENBRAU BREWERIES LIMITED Vs. PADAM SINGH
|
October 31, 1986 |
INTERNATIONAL ICE AND COLD STORAGE LTD Vs. UNION OF INDIA
|
March 3, 1986 |
INTEROCEAN SHIPPING CO Vs. RAM LUBHAYA
|
July 4, 1986 |
INTEROCEAN SHIPPING CO Vs. RAM LUBHAYA AND ORS
|
July 14, 1986 |
IQBAL KAUR Vs. GURDIT SINGH
|
June 14, 1986 |
IQBAL SINGH Vs. STATE
|
August 11, 1986 |
J K SYNTHETICS LIMITED Vs. INCOME TAX OFFICER
|
December 17, 1986 |
J L JHANB Vs. SHEELA DEVI
|
September 24, 1986 |
J R ENTERPRISES Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
September 1, 1986 |
J.N. BHASKAR Vs. EDUCATION OFFICER, MUNICIPAL CORPORATION OF DELHI AND ORS.
|
October 9, 1986 |
JAGAT PRAKASH SHARMA Vs. UNION OF INDIA
|
August 28, 1986 |
JAGDISH Vs. STATE
|
November 6, 1986 |
JAGDISH MANCHANDA Vs. UNION OF INDIA
|
January 8, 1986 |
JAGDISH PARSHAD Vs. RAM KUMAR GOYAL
|
February 17, 1986 |
JAGJIT SINGH Vs. STATE
|
August 12, 1986 |
JAGMOHAN SINGH THAPAR Vs. CHUNI LAL CHAUDHARY
|
October 21, 1986 |
JAI KISHAN Vs. BALBIR SINGH
|
February 28, 1986 |
JAI NARAIN N SADH SHADWARA Vs. PAN AMERICAN WORLD AIRWAYS
|
February 19, 1986 |
JAI PARKASH AGARWAL Vs. VISHAMBHAR DUTT SHARMA
|
May 21, 1986 |
JAI PRAKASH ASSOCIATES PRIVATE LIMITED Vs. STATE
|
February 21, 1986 |
JAI SINGH Vs. STATE
|
February 27, 1986 |
JAINSONS CLOTHING CORPORATION Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
August 4, 1986 |
JAIPAL SINGH Vs. GURU NANAK INVESTMENT CO
|
November 12, 1986 |
JARNAIL SINGH Vs. STATE OF DELHI
|
April 9, 1986 |
JASPAL SINGH Vs. STATE
|
May 23, 1986 |
JASPAL SINGH AND TRIPAT SINGH Vs. STATE
|
February 14, 1986 |
JASWANT KAUR Vs. TIKAM DASS
|
April 16, 1986 |
JINDAL REFRIGERATIONS Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED
|
July 23, 1986 |
JOGINDER PAL SINGH Vs. STATE
|
January 8, 1986 |
JOHNSON AND JOHNSON Vs. CHRISTINE MODEN INDIA PRIVATE LIMITED
|
July 8, 1986 |
JRD TATA Vs. PAYAL KUMAR
|
March 5, 1986 |
JUGAL KISHORE MITTAL Vs. MANAGEMENT OF SASTA SAHITYA MANDAL
|
March 11, 1986 |
K M SEBASTIAN Vs. UNION OF INDIA
|
August 8, 1986 |
K.L. SEHGAL Vs. THE CHAIRMAN, STATE BANK OF INDIA AND OTHERS
|
August 1, 1986 |
KAILASH CHAND GIAN CHAND JAIN Vs. UNION OF INDIA
|
October 9, 1986 |
KAILASH DEVI Vs. PRITI MANDAL alias PRITI AGGARWAL
|
November 5, 1986 |
KALLU SINGH Vs. UNION OF INDIA
|
January 22, 1986 |
KAMALA BAKSHI Vs. UNION OF INDIA
|
October 28, 1986 |
KAMALANAND Vs. UNION OF INDIA
|
February 3, 1986 |
KAMALJEET Vs. STATE
|
July 30, 1986 |
KAMLA DEVI Vs. SATYA PRAKASH GOEL
|
February 28, 1986 |
KAPIL KUMAR BIGAM Vs. KANIZ FATIMA
|
August 4, 1986 |
KARAM CHAND Vs. RAM KALI
|
April 9, 1986 |
KARTAR SINGH Vs. P C MUKHERJEE
|
November 5, 1986 |
KASIM ALI Vs. M L WADHAWAN
|
August 18, 1986 |
KEHAR SINGH Vs. STATE
|
February 21, 1986 |
KHAN AND SIROHI STEEL ROLLING MILLS, BULANDSHAHR Vs. UNION OF INDIA
|
March 14, 1986 |
KHANDANI SHAFAKHANA Vs. UNION OF INDIA
|
November 11, 1986 |
KRISHAN LAL Vs. NITU ALIAS ASHA
|
February 21, 1986 |
KRISHNA KUMARI Vs. BHOLA RAM
|
January 30, 1986 |
KULBHUSBAN BHUTANI AND OTHERS Vs. OM PRAKASH BHUTANI
|
May 12, 1986 |
KULI RAM Vs. STATE
|
January 22, 1986 |
KUNDAN LAL Vs. UNION OF INDIA
|
November 17, 1986 |
KUNDAN SOAP COMPANY Vs. AJANTA SOAP COMPANY
|
July 23, 1986 |
LAJPAT RAI Vs. UNION OF INDIA AND ANOTHER
|
July 9, 1986 |
LAKSHMAN T ADVANI Vs. UNION OF INDIA
|
February 21, 1986 |
LAL CHAND TILAK RAJ Vs. UNION OF INDIA
|
March 12, 1986 |
LAXMI NARAIN GUPTA Vs. STATE
|
January 31, 1986 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RAVINDER SINGH CHAHAL
|
March 19, 1986 |
LMTIAZ ALI Vs. NASIM AHMED
|
September 4, 1986 |
LUCKY STAR ESTATES I PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
December 1, 1986 |
M K MALHOTRA Vs. KIRTI MALHOTRA
|
December 18, 1986 |
M L KHERA Vs. STATE
|
November 21, 1986 |
M MOHAN Vs. MAHESHWARI SETH
|
November 28, 1986 |
M MOHAN Vs. MAHESHWARI SETH
|
November 14, 1986 |
M PARKASH Vs. STATE
|
February 1, 1986 |
M S KOCHAR Vs. STATE
|
March 14, 1986 |
M S MATHUR Vs. MUNICIPAL CORPORATION OF DELHI
|
February 27, 1986 |
MADAN LAL Vs. STATE
|
February 5, 1986 |
MADAN LAL CHAUHAN Vs. STATE
|
January 7, 1986 |
MADHU BALA Vs. ARUN KHANNA
|
March 6, 1986 |
MADHUBALA Vs. VIJAY KATARIA
|
November 19, 1986 |
MAGANT RAM Vs. STATE
|
January 14, 1986 |
MAHINDER SINGH Vs. MANJU SAWHNEY
|
January 8, 1986 |
MAHIPAL Vs. STATE
|
April 2, 1986 |
MALIK SHARIEF UD DIN Vs. STATE OF DELHI
|
April 28, 1986 |
MALIK SHARIEF-UD-DIN Vs. STATE OF DELHI
|
April 7, 1986 |
MAN MOHAN SINGH BHALLA Vs. H L MEHRA
|
October 29, 1986 |
MANAGEMENT THE CO OPERATIVE STORE LIMITED Vs. VED PRAKASH BHAMBRI
|
August 19, 1986 |
MANGAT SINGH SURRINDER SINGH Vs. APPELLATE ASSISTANT COMMISSIONER SALES TAX
|
November 28, 1986 |
MANGE RAM Vs. NATIONAL AND GRINDLAYS BANK LTD
|
August 4, 1986 |
MANJU GROVER Vs. STATE
|
February 12, 1986 |
MANNU BHANDARI Vs. KALA VIKAS PICTURES PRIVATE LIMITED
|
August 3, 1986 |
MANOHAR LAL Vs. NARAIN DASS
|
August 5, 1986 |
MANOHAR SINGH SAHNY AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
January 8, 1986 |
MANTHA DEVI Vs. GOPAL SINGH
|
January 22, 1986 |
MARKFED REFINED OIL AND ALLIED INDUSTRIES Vs. STATE DELHI ADMINISTRATION
|
December 4, 1986 |
MATLOOB HASSAN Vs. STATE OF DELHI
|
March 4, 1986 |
MITHLESH KUMAR Vs. SUBHADRA DEVI
|
April 2, 1986 |
MODI RUBBER LIMITED Vs. UNION OF INDIA
|
December 8, 1986 |
MOHAMED FAROOQ Vs. UNION OF INDIA
|
March 10, 1986 |
MOHD TAHIR Vs. STATE OF DELHI
|
February 11, 1986 |
MONIA KHOSLA Vs. AMARDEEP SINGH KHOSLA
|
January 31, 1986 |
MOTOR AND GENERAL FINANCE LIMITED Vs. M D PAPPACHAN
|
January 21, 1986 |
MOTOR AND GENERAL FINANCE LIMITED Vs. UNION OF INDIA
|
January 16, 1986 |
MOTOR AND GENERAL FINANCE LIMITED Vs. BOMBAY PULK CARRIERS
|
January 2, 1986 |
MOTOR AND GENERAL FINANCE LIMITED Vs. SHIVJI PANDEY
|
March 13, 1986 |
MOTOR AND GENERAL FINANCE LIMITED Vs. V M THAMPY
|
December 3, 1986 |
MOTOR AND GENERAL FINANCE LIMITED Vs. CHOWDHARY JAGDISH CHAND
|
December 15, 1986 |
MOTOR AND GENERAL FINANCE LTD. Vs. AJAY KUMAR AND ANOTHER
|
March 14, 1986 |
MUKESH KUMAR Vs. NATIONAL BUILDING CONSTRUCTION CORPN LIMITED
|
November 7, 1986 |
MUKTA BEHARI Vs. STATE DELHI ADMINISTRATION
|
October 7, 1986 |
MUNICIPAL CORPORATION OF DELHI Vs. BANWARI LAL AND SONS
|
April 29, 1986 |
MUNICIPAL CORPORATION OF DELHI Vs. HINDUSTAN BREAKFAST FOOD MANUFACTURING FACTORY AND OTHERS
|
May 21, 1986 |
MURTI SHRI RADHA KRISHAN JI BHAGWAN Vs. JUG LAL
|
March 14, 1986 |
N C SIPPY Vs. PREM KUMAR
|
March 18, 1986 |
NAFE SINGH Vs. STATE DELHI ADMN
|
January 10, 1986 |
NAIK KESAR RAM Vs. UNION OF INDIA
|
November 13, 1986 |
NAMDHARI BODY BUILDERS Vs. RAJ KUMARI
|
February 12, 1986 |
NANAK CHAND SOOD Vs. RAM GAUTAM
|
July 15, 1986 |
NANNEY KHAN Vs. STATE
|
January 15, 1986 |
NANU MAL AND SONS Vs. WEST COAST PAPER MILLS LTD
|
May 1, 1986 |
NARAIN DATT SHARMA Vs. SANTOSH SHARMA
|
February 18, 1986 |
NARAIN KUMAR AND WAZIR SINGH Vs. H C MEHTA
|
May 26, 1986 |
NARDADA DEVI Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
January 24, 1986 |
NASIB KAUR Vs. BALBIR SINGH
|
January 30, 1986 |
NATH BROS EXIM INTERNATIONAL LTD Vs. CHIEF CONTROLLER
|
January 2, 1986 |
NATHI SINGH Vs. UNION OF INDIA AND OTHERS
|
April 14, 1986 |
NEELIMA BHATNAGAR Vs. UNION OF INDIA
|
May 7, 1986 |
NEELIMA CHOPRA Vs. ANIL CHOPRA
|
March 17, 1986 |
NEW INDIA ASSURANCE COMPANY Vs. ENA SETHI
|
December 10, 1986 |
NIBHA BHATNAGAR Vs. OM PRAKASH BHATNAGAR
|
December 8, 1986 |
NIHAL CHAND AGRAWAL Vs. GOPAL SAHAIBHARTIA
|
November 10, 1986 |
NIRANJAN KUMAR MITTAL Vs. PROMOD KUMAR MITTAL
|
January 27, 1986 |
NIRANJAN SINGH Vs. STATE
|
April 30, 1986 |
NIRMAL KAPOOR Vs. SUSHILA DEVI JAIN
|
February 7, 1986 |
NISAR AHMED Vs. STATE
|
May 6, 1986 |
NONIT RAM RAJPUT Vs. DELHI DEVELOPMENT AUTHORITY
|
November 13, 1986 |
NORTHERN INDIA TRANSPORTERS INSURANCE COMPANY LTD. AND ANOTHER Vs. SAROJ KUMARI GUPTA AND ANOTHER
|
July 14, 1986 |
OM METAL AND MINERALS PRIVATE LIMITED Vs. UNION OF INDIA
|
August 6, 1986 |
OM PRAKASH Vs. STATE
|
August 7, 1986 |
OM PRAKASH Vs. RAJNI
|
September 26, 1986 |
OM PRAKASH Vs. KANSHI NATH SHAM LAL
|
February 25, 1986 |
OM PRAKASH ALIAS LEELA Vs. STATE
|
October 30, 1986 |
OPTICAL INSTRUMENT CO Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 8, 1986 |
P C AGGARWAL Vs. M L WADHAWAN
|
April 30, 1986 |
P K MITTAL Vs. PUNJAB NATIONAL BANK
|
April 24, 1986 |
P P PRABHAKAR Vs. SECRETARY GOVERNMENT OF INDIA
|
January 23, 1986 |
PAL SINGH Vs. SUNDER SINGH
|
January 30, 1986 |
PAL SINGH Vs. H D BIRDI
|
May 22, 1986 |
PARAMJIT KAUR Vs. S RAJINDER SINGH
|
May 22, 1986 |
PARAMJIT RAI Vs. STATE OF DELHI
|
December 12, 1986 |
PARAMJIT SINGH Vs. UNION OF INDIA
|
November 7, 1986 |
PARAMJIT SINGH SETHI Vs. DELHI DEVELOPMENT AUTHORITY NEW DELHI
|
April 4, 1986 |
PARI HINGORANI Vs. SHAKUNTALA AND OTHERS
|
July 10, 1986 |
PARMENDER SINGH Vs. UNION OF INDIA
|
March 14, 1986 |
PARMINDER SINGH Vs. DR. HARBHAJAN SINGH
|
October 28, 1986 |
PARVATI Vs. ANAND PARKASH ALIAS NAND LAL
|
February 3, 1986 |
PAWAN KUMAR TANDON Vs. NEW INDIA MUNICIPAL COMMITTEE
|
March 24, 1986 |
PEOPLE CO OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA
|
April 10, 1986 |
PESHORILAL DECEASED THROUGH LRS Vs. NEW DELHI MUNICIPAL COMMITTEE AND OTHERS
|
April 8, 1986 |
PIRJI MIRAJ UD DM Vs. DELHI WAKF BOARD
|
November 7, 1986 |
PLAZA TRADING CO Vs. R K CABLES
|
May 8, 1986 |
POORAN CHAND Vs. STATE AND RAM ASREY
|
January 27, 1986 |
POORAN CHAND Vs. JAIN METAL INDUSTRIES
|
November 12, 1986 |
POWELL NWAW OGECHI Vs. STATE DELHI ADMINISTRATION
|
July 30, 1986 |
PRABHATI Vs. LAL CHAND
|
March 6, 1986 |
PRAKASH KUMAR KAREL Vs. UNION OF INDIA
|
November 13, 1986 |
PRAMOD KUMAR Vs. UNION OF INDIA
|
March 20, 1986 |
PRATAP SINGH Vs. UNION OF INDIA
|
December 4, 1986 |
PRATAP STEEL ROLLING MILLS LIMITED Vs. COMMISSIONER OF SALES TAX
|
December 10, 1986 |
PREM CHAND Vs. STATE
|
May 28, 1986 |
PREM NATH Vs. OM PARKASH
|
February 26, 1986 |
PREM NATH SARVAN Vs. PREM LATA SARVAN
|
March 3, 1986 |
PRITAM DASS Vs. STATE
|
March 14, 1986 |
PRITAM KAUR Vs. PEARA SINGH
|
March 1, 1986 |
PRITAM SINGH Vs. DELHI ADMINISTRATION
|
November 19, 1986 |
PUNJAB PAINT COLOUR AND VARNISH WORKS Vs. UNION OF INDIA
|
January 1, 1986 |
PURAN MAL BANSAL Vs. RAJDHANI OIL AND OIL SEEDS EXCHANGE LIMITED
|
July 14, 1986 |
PURSHOTTAM KUMAR Vs. M L WADHAWAN
|
December 15, 1986 |
PYARE LAL Vs. SITA RAM MANGOI
|
October 3, 1986 |
QAMR UD DIN Vs. DELHI DEVELOPMENT AUTHORITY
|
November 24, 1986 |
R C MADAN Vs. ATMA DEVI
|
August 8, 1986 |
R J REYNODS TOBACCO COMPANY Vs. I T C LIMITED
|
November 18, 1986 |
R J REYONDS TOBACCO CO Vs. I T C LIMITED
|
November 13, 1986 |
R K BHATNAGAR Vs. SUSHILA BHARGAVA
|
February 18, 1986 |
R P GUPTA Vs. COMMISSIONER OF INCOME TAX
|
November 11, 1986 |
R P GUPTA DR Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 11, 1986 |
R S AMAR NATH MEHRA AND CO Vs. UNION OF INDIA
|
April 7, 1986 |
R S ARORA Vs. STATE
|
October 9, 1986 |
R.N. GUPTA Vs. HARISH UPPAL AND ANOTHER
|
March 19, 1986 |
RADHEY LAL Vs. KAMLA DEVI
|
December 9, 1986 |
RADHEY SHAM Vs. STATE OF DELHI
|
May 28, 1986 |
RAGHUNATH PRASAD Vs. GULAB SINGH
|
April 25, 1986 |
RAJ KUMAR AGGARWAL Vs. STATE
|
October 1, 1986 |
RAJ RANI Vs. GIAN CHAND
|
February 25, 1986 |
RAJAN DWIVEDI Vs. M L PAREEKH
|
September 12, 1986 |
RAJENDER PAL Vs. JASBIR SINGH
|
December 19, 1986 |
RAJENDRA SINGH SETHIA Vs. STATE
|
August 12, 1986 |
RAJESH MONGA Vs. UNION OF INDIA
|
January 21, 1986 |
RAJESH TANWAR Vs. MANGAT RAM
|
August 13, 1986 |
RAJINDER KUMAR Vs. DELHI ADMINISTRATION
|
November 5, 1986 |
RAJINDER SINGH Vs. GOON SABHA KADIPUR
|
January 10, 1986 |
RAJSHURI Vs. COMMISSIONER OF WEALTH TAX
|
January 29, 1986 |
RAM ANAND Vs. GURDIAL CHAND
|
January 1, 1986 |
RAM CHANDER LAMBA Vs. ADARSH LAMBA
|
May 29, 1986 |
RAM DASS CHAUHAN Vs. ADMINISTRATOR
|
November 4, 1986 |
RAM JETHMALANI Vs. DIRECTOR CBI SPE CIA I NEW DELHI
|
November 25, 1986 |
RAM KRISHAN SHARMA Vs. UNION OF INDIA
|
November 10, 1986 |
RAM KUMAR AND KARAM BIR Vs. STATE
|
January 15, 1986 |
RAM LAL Vs. PARVINDER SINGH
|
January 13, 1986 |
RAM LAL Vs. HARI KISHAN
|
August 18, 1986 |
RAM LUBHAYA KAPOOR Vs. J R CHAWALA
|
March 20, 1986 |
RAM MANCHANDA Vs. UNION OF INDIA
|
January 21, 1986 |
RAM MEHAR Vs. UNION OF INDIA
|
October 9, 1986 |
RAM NATH CHITKARA Vs. DEWAN CHAND
|
September 19, 1986 |
RAM PARTAP Vs. BIRLA COTTON AND SPINNING AND WEAVING MILL
|
December 9, 1986 |
RAM PHUL SINGH DAHIYA Vs. UNION OF INDIA AND ANOTHER
|
November 17, 1986 |
RAM SARUP Vs. DEVI DAYAL BHATIA
|
August 19, 1986 |
RAMACAST LIMITED Vs. UNION OF INDIA
|
January 10, 1986 |
RAMESH KUMAR Vs. STATE (DELHI ADMINISTRATION)
|
May 8, 1986 |
RAMESH KUMAR SHARMA Vs. STATE
|
May 8, 1986 |
RANJAN DWIWEDI Vs. M L PAREEKH
|
August 12, 1986 |
RANK INDIA PRIVATE LIMITED Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
|
April 16, 1986 |
RATAN GHOSH Vs. UNION OF INDIA
|
January 24, 1986 |
RATTAN LAL Vs. MAHABIR SINGH
|
May 30, 1986 |
RATTAN LAL Vs. GOPAL DASS DASS TANDON
|
November 26, 1986 |
RAVINDER PAL SINGH Vs. STATE
|
January 29, 1986 |
RAVINDER PAL SINGH Vs. STATE
|
January 23, 1986 |
RAYA GOVIND GAONKAR Vs. UNION OF INDIA
|
November 13, 1986 |
RENU CHAWLA Vs. STATE
|
November 6, 1986 |
RENU JAIN Vs. MAHAVIR PRASHAD JAIN
|
July 14, 1986 |
REYNOLD RAJAMANI Vs. MARLENE BERNEDETTE RAJAMANI
|
January 7, 1986 |
RISHIKESH BALKISAHN DAS Vs. I D MANCHANDA
|
September 12, 1986 |
ROBERT LENDI Vs. COLLECTOR OF CUSTOMS
|
April 30, 1986 |
ROBERT LENDI Vs. K K DWIVEDI
|
February 6, 1986 |
ROHTAS Vs. STATE OF DELHI
|
November 24, 1986 |
ROMA DEV Vs. R C SOOD AND CO PRIVATE LIMITED
|
December 12, 1986 |
ROSHAN SINGH Vs. ZILE SINGH
|
August 4, 1986 |
S C DIKSHIT Vs. UNION OF INDIA
|
December 11, 1986 |
S C SINGHAL Vs. UNION OF INDIA
|
August 25, 1986 |
S K GAMBHIR Vs. LT GEN T R PAHWA DECD
|
February 13, 1986 |
S K SEIGLL Vs. RAKESH SEIGLL
|
February 18, 1986 |
S L SEHGAL Vs. OM PRAKASH MITTAL
|
November 12, 1986 |
S M MURRAY Vs. FENNER INDIA LIMITED
|
February 27, 1986 |
S MOHINDER SINGH SALUJA Vs. VANSON SHOES
|
October 31, 1986 |
S P JAIN Vs. DELHI ADMINISTRATION
|
August 14, 1986 |
S P MAHNA Vs. P N LEKHI
|
April 9, 1986 |
S V MOTWANI Vs. UNION OF INDIA
|
March 20, 1986 |
SABRA BEGUM Vs. MOHAMMAD IKHLAQ
|
March 19, 1986 |
SACHIN GUPTA Vs. B S GUPTA
|
May 16, 1986 |
SADA NAND Vs. STATE DELHI ADMINISTRATION
|
March 20, 1986 |
SADHU RAM Vs. KISHAN KUMAR
|
January 13, 1986 |
SAFDAR HUSAIN Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY AND APPELLANT OFFICER NEW DELHI
|
December 9, 1986 |
SAHIB SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
November 4, 1986 |
SALIL K SARKAR Vs. STATE
|
May 7, 1986 |
SAMPURAN SINGH Vs. UNION OF INDIA
|
November 14, 1986 |
SANT RAM Vs. JOGINDER SINGH
|
February 25, 1986 |
SANTA SINGH Vs. STATE
|
February 22, 1986 |
SANTOKH SINGH Vs. JAGDISH
|
April 8, 1986 |
SANYUKT NIRMATA Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
March 25, 1986 |
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 16, 1986 |
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. APOLLO TYRES LIMITED
|
September 2, 1986 |
SAT PAL MANCHANDA Vs. M L WADHAWAN
|
October 30, 1986 |
SATBIR KAUR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
August 14, 1986 |
SATISH DAYAL MATHUR Vs. MACKINNON MACKENZIE AND COMPANY
|
March 19, 1986 |
SATISH KUMAR SHARMA Vs. UNION OF INDIA
|
December 4, 1986 |
SATWANT SINGH Vs. STATE
|
May 14, 1986 |
SATWANT SINGH Vs. UNION OF INDIA
|
May 30, 1986 |
SATYA NARAIN AGGARWAL Vs. UNION OF INDIA
|
February 27, 1986 |
SATYA NARAIN PRAKASH PUNJ Vs. UNION OF INDIA
|
May 5, 1986 |
SATYA WATI Vs. O N DEHGAL
|
October 21, 1986 |
SATYAWATI CHAUDHARY Vs. O P NANGIA
|
May 28, 1986 |
SAVITRI BALCHANDANI Vs. MULCHAND BALCHANDANI
|
February 14, 1986 |
SEHGAL INDUSTRIES WORKS Vs. TRU TEMP INDUSTRIES
|
February 20, 1986 |
SHAH CHAGANLAL GIANMALJI Vs. UNION OF INDIA AND OTHERS
|
March 13, 1986 |
SHAHINA PRAVEEN Vs. MOHAMMAD SHAKEEL
|
November 6, 1986 |
SHAKEEL Vs. SHAHEENA
|
November 6, 1986 |
SHAKTI AUTOMOBILES Vs. LORD CHIT AND TRADING PVT LIMITED
|
July 14, 1986 |
SHAKTI COOPERATIVE HOUSE BUILDING SOCIETY LTD. AND OTHERS Vs. REGISTRAR, COOPERATIVE SOCIETIES, COURTS BUILDING, SANSAD MARG AND OTHERS
|
May 19, 1986 |
SHAM KAPUR Vs. DELHI DEVELOPMENT AUTHORITY
|
July 23, 1986 |
SHAM SUNDER LAL Vs. DCM CHEMICALWORKS
|
October 30, 1986 |
SHANKAR LAL Vs. ROSHAN LAL
|
November 20, 1986 |
SHANTA TRIVEDI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 24, 1986 |
SHANTI DEVI Vs. BHAN RAJ
|
July 26, 1986 |
SHAUKAT ALI KHAN Vs. BUBU KHAN
|
October 9, 1986 |
SHAUKAT BANO Vs. UP CO OPERATIVE FEDERATION LIMITED
|
February 17, 1986 |
SHEOJI RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
July 22, 1986 |
SHIV DEVI Vs. LT GOVERNOR
|
August 19, 1986 |
SHIV GIRI Vs. STATE
|
March 12, 1986 |
SHIV KUMAR MISHRA Vs. UNION OF INDIA
|
January 31, 1986 |
SHYAM SUNDER SHARMA Vs. PREM LATA
|
July 14, 1986 |
SIMPLICITY ENGINEERS Vs. COMMISSIONER SALES TAX NEW DELHI
|
March 7, 1986 |
SIR SHANKAR LAL FOUNDATION Vs. COMMISSIONER OF WEALTH TAX
|
January 22, 1986 |
SIRI RAM SYAL AND SONS Vs. FOOD CORPORATION OF INDIA
|
August 12, 1986 |
SMT. MANNU BHANDARI Vs. KALA VIKAS PICTURES PVT. LTD. AND ANOTHER
|
August 8, 1986 |
SMT. PARVATI AND OTHERS Vs. SH. ANAND PARKASH
|
February 3, 1986 |
SMT. SUDHA Vs. MAHESH CHAND
|
October 31, 1986 |
SNEH LATA Vs. V K MITTAL
|
February 14, 1986 |
SOHAN LAL Vs. KRISHAN CHANDER RAMESH CHANDER AND BROS
|
January 13, 1986 |
STATE Vs. MEENA KUMARI
|
January 31, 1986 |
STATE Vs. DINESH KUMAR
|
February 14, 1986 |
STATE Vs. BIKRAM SINGH
|
November 19, 1986 |
STATE Vs. HANKAR alias RAJU
|
December 17, 1986 |
STATE DELHI ADMINISTRATION Vs. KAMNATH SHASTRI
|
November 4, 1986 |
STATE DELHI ADMINISTRATION Vs. RAMESH CHAND
|
January 28, 1986 |
STATE DELHI ADMINISTRATION Vs. DEVID RICHARD HALL
|
June 16, 1986 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. PANIPAT FOODS LIMITED
|
August 8, 1986 |
STUP CONSULTANTS LIMITED Vs. UNION OF INDIA
|
July 9, 1986 |
SUBASH RANI Vs. D T C
|
January 27, 1986 |
SUBHASH Vs. STATE
|
October 22, 1986 |
SUBHASH LAL KAPOOR AND OTHERS Vs. MADAN LAL KAPOOR
|
July 16, 1986 |
SUBODH KUMAR Vs. SATYA SWARUP SINGH BHATTI
|
December 3, 1986 |
SUDERSHAN KUMAR TERI Vs. RAJINDER SINGH
|
November 25, 1986 |
SUDHA Vs. MAHESH CHAND JHAMB
|
November 30, 1986 |
SUKHBIR SINGH Vs. STATE
|
December 12, 1986 |
SULTAN SINGH Vs. DTC
|
November 10, 1986 |
SUNIL KUMAR Vs. DELHI ADMINISTRATION
|
August 18, 1986 |
SURAJ PARKASH Vs. STATE OF DELHI
|
April 14, 1986 |
SURANA COMMERCIAL CO Vs. FOOD CORPORATION OF INDIA
|
February 11, 1986 |
SURENDAR KUMAR GUPTA Vs. H L SEHGAL
|
February 28, 1986 |
SURESH CHANDER VOHRA Vs. UNION OF INDIA
|
August 21, 1986 |
SURINDER KUMAR YADAV Vs. SUVIDHA YADAV
|
August 22, 1986 |
SURINDER SINGH Vs. TEJINDER KAUR
|
August 21, 1986 |
SURJIT SINGH Vs. STATE
|
March 19, 1986 |
SUSHIL ANSAL Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1986 |
SUSHIL ANSAL Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1986 |
SUSHIL KUMAR VERMA Vs. SMI USHA
|
February 12, 1986 |
SYNDICATE BANK Vs. SWAIKA CHEMICAL WORKS
|
November 21, 1986 |
T L ARORA Vs. GANGA RAM AGARWAL
|
December 11, 1986 |
T N IDNANI Vs. A D KHANNA
|
November 5, 1986 |
T S SAWHNEY Vs. STATE
|
April 8, 1986 |
T V KRISHNAN Vs. PRATIVA DEVI
|
May 1, 1986 |
T VARALAKSHMI Vs. UNION OF INDIA
|
May 14, 1986 |
T. SIVASANKAR Vs. A.L. SETH
|
September 4, 1986 |
TAIN SINGH Vs. STATE
|
January 7, 1986 |
TALWAR DIAMONDS Vs. UNION OF INDIA
|
November 10, 1986 |
TAX RECOVERY OFFICER Vs. PUNJAB AND SIND BANK
|
March 5, 1986 |
TECHNICAL CONSULTANCY HOUSE PRIVATE LTD Vs. KULDIP RAJ NARANG
|
December 12, 1986 |
TEJWANT KAUR Vs. STATE BANK OF INDIA
|
January 23, 1986 |
TILAK RAJ KAKKAR Vs. SHAMBHU NATH KAKKAR
|
November 26, 1986 |
TOBU ENTERPRISES PVT LTD Vs. UNION OF INDIA
|
November 19, 1986 |
TOPAN LAL DHAR Vs. YASH PAL AGGARWAL
|
August 12, 1986 |
TRADE FAIR AUTHORITY OF INDIA Vs. AMAR NATH BHATIA
|
May 22, 1986 |
TRANS ASIA AUTO AND GENERAL FINANCE LIMITED Vs. S NARINDER SINGH
|
November 12, 1986 |
TRANS ASIA AUTO AND GENERAL FINANCE LIMITED Vs. RANIG BHAI SURIG BHAI GIDA
|
November 17, 1986 |
UDAY KAUSHISH Vs. LAND ACQUISITION COLLECTOR
|
October 23, 1986 |
UJAGAR SINGH KAKKAR Vs. CHANDER MOHAN
|
August 4, 1986 |
UMESH KUMAR AGGARWAL Vs. SHASHI KUMARI
|
October 6, 1986 |
UMESH KUMAR MODI Vs. SAHNI K S ITO
|
February 26, 1986 |
UNION OF INDIA Vs. N N SRIVASTAVA
|
March 6, 1986 |
UNION OF INDIA Vs. ASIAN DEVELOPMENT LIMITED
|
July 9, 1986 |
UNION OF INDIA Vs. AJIT SINGH
|
August 18, 1986 |
UNION OF INDIA Vs. M M ANAND
|
November 20, 1986 |
UNION OF INDIA AND OTHERS Vs. NIHAL SINGH AND OTHERS
|
August 12, 1986 |
UNITROT ASSOCIATES PVT LTD , NEW DELHI AND OTHERS Vs. KAMLA RAINA AND OTHERS
|
July 13, 1986 |
V BHAGAT Vs. USHA BHAGAT
|
July 31, 1986 |
V C RISHI Vs. S L SALUJA
|
October 24, 1986 |
V G PATWARDHAN Vs. UNION OF INDIA
|
May 14, 1986 |
V K GUJRAL Vs. DELHI ADMINISTRATION AND ANOTHER
|
October 24, 1986 |
V K PALANISWAMY Vs. STATE
|
May 30, 1986 |
V P BHALLA Vs. NATIONAL SEEDS CORPORATION LIMITED
|
March 14, 1986 |
V SHANKAR AIYER AND COMPANY Vs. STATE
|
December 15, 1986 |
V SRINIVASANA Vs. KISHORE DEVMUKHERJEE
|
August 14, 1986 |
V W BAGGA Vs. JANAK RAJ SHARMA
|
November 25, 1986 |
V.P. SHARMA, ASSISTANT ELECTRICAL ENGINEER, CLASS 1 Vs. THE NEW DELHI MUNICIPAL COMMITTEE AND OTHERS
|
May 30, 1986 |
VENKATESHWARA STAINLESS STEEL INDUSTRIES Vs. UNION OF INDIA
|
November 20, 1986 |
VICTORIA EXPORT AND IMPORT SYNDICATE Vs. UNION OF INDIA
|
May 22, 1986 |
VIDYA BHUSHAN Vs. STATE OF DELHI
|
July 23, 1986 |
VIKAS CO Vs. REGISTRAR, CO
|
November 21, 1986 |
VIKRAM CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
July 31, 1986 |
VINAY KUMAR Vs. NIRMALA CHAUHAN
|
April 7, 1986 |
VINOD KUMAR SHARMA Vs. NUTAN SHARMA
|
February 28, 1986 |
VINOD KUMAR SIKKA Vs. VANDANA
|
August 20, 1986 |
VIRENDER KUMAR GOEL Vs. RAGHU RAJ
|
May 8, 1986 |
VIRENDRA KUMAR RAM KISHAN GUPTA Vs. UNION OF INDIA
|
January 2, 1986 |
VISHWA NATH KHANNA Vs. RAM SWARUP RASTOGI AND SONS
|
January 13, 1986 |
VRINDA Vs. ARUN ANAND
|
January 2, 1986 |
VRINDA ANAND Vs. ARUN ANAND
|
August 28, 1986 |
WHITE HILL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 18, 1986 |
WING COMMANDER S K SINGH VR C Vs. LT GOVERNOR UNION TERRITORY OF DELHI
|
February 21, 1986 |
WIRE COND DELHI (PVT ) LTD Vs. UNION OF INDIA
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March 12, 1986 |
WORKMEN OF MUNICIPAL CORPORATION OF DELHI Vs. MANAGEMENT M C D
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May 30, 1986 |
YASHWANT KUMAR SIDHWANI Vs. UNION OF INDIA
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April 17, 1986 |
YASIN Vs. STATE
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February 14, 1986 |
YOG RAJ SRIVASTAVA DECD Vs. NARESH KUMAR
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March 21, 1986 |