REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A M CHAKRABORTY Vs. VED VRAT	October 7, 1985
A P SARTHI Vs. DELHI ADMINISTRATON	September 24, 1985
A R AILAWADI Vs. KRISHNA KOHLI	September 1, 1985
A R MEHTA Vs. DELHI ADMINISTRATION	November 14, 1985
A.R. ALIAWADI Vs. SMT. KRISHNA KOHLI	September 25, 1985
ABDUL HAMEED Vs. STATE (DELHI ADMINISTRATION)	February 11, 1985
ABDUL MOHSIN ALBAHOUTH Vs. STATE OF DELHI	June 17, 1985
ABDUL QADIR Vs. HAMID HUSSAIN	September 18, 1985
ACC BABCOCK LIMITED Vs. STRAW PRODUCTS LIMITED	January 16, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GENERAL INDUSTRIES CORPORATION	March 18, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HAMDARD DAWAKHANA WAKF	May 23, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHAGWAT TOYS AGENCIES	July 31, 1985
ADESH KUMAR Vs. STATE	April 17, 1985
AJANTA IRON & STEEL CO Vs. UNION OF INDIA	July 24, 1985
AJAY ENTERPRISES PVT LTD Vs. DELHI MUNICIPAL CORPN	March 4, 1985
AJAY INDUSTRIES LIMITED Vs. UNION OF INDIA	April 29, 1985
AJAY KUMAR Vs. STATE	May 22, 1985
AJIT SINGH Vs. DELHI ADMINISTRATION	February 1, 1985
AMAR NATH VAISH Vs. MEWA DEVI	October 4, 1985
AMAR SINGH Vs. STATE	January 4, 1985
AMAR SINGH Vs. ATMA SINGH	August 7, 1985
AMARJIT SINGH AND CO Vs. DELHI ADMINISTRATION	February 15, 1985
AMRIT LAL SETH Vs. UNION OF INDIA	August 2, 1985
ANAND PRAKASH Vs. GANESHI DEVI	May 29, 1985
ANAND RAJ Vs. STATE OF DELHI AND MAHARASHTRA	October 30, 1985
ANANT RAM NANDA Vs. STATE	October 30, 1985
ANGIRA DEVI GUPTA Vs. LAND ACQUISITION COLLECTOR	April 15, 1985
ANGLO DUTCH PAINT COLOUR AND VARNISH WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 29, 1985
ANGOORI DEVI Vs. SARDARI LAL	February 22, 1985
ANIL AND CO Vs. AIR INDIA LIMITED	July 18, 1985
ANISA BEGUM Vs. MASOOM ALI	November 8, 1985
ANITA MAHAJAN Vs. DELHI ADMINISTRATION	October 11, 1985
ARJUN KUMAR SINGH Vs. STATE OF DELHI	March 22, 1985
ARUN ASSOCIATES Vs. COMMISSIONER OF SALES TAX	August 16, 1985
ARUN KUMAR Vs. STATE OF DELHI	October 1, 1985
ARVIND BERRY Vs. A P S BINDRA	January 21, 1985
ASHOK GUPTA Vs. SUPERINTENDENT CENTRAL JAIL	May 31, 1985
ASHOK KUMAR Vs. STATE OF DELHI	November 6, 1985
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION	December 1, 1985
ASHOK KUMAR SAPRA Vs. UNION BANK OF INDIA	November 4, 1985
ASLAM Vs. DELHI ADMINISTRATION	October 3, 1985
ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING Vs. ASOCIATION OF STATE ROAD TRANSPORT UNDERTAKING EMPLOYEES UNION	May 30, 1985
ATLAS CYCLE INDUSTRIES LTD Vs. VIKAS CYCLES DELHI	December 12, 1985
ATMA PRAKASH GOEL Vs. LABOUR COURT AND ANOTHER	April 30, 1985
ATMA STEELS PRIVATE LIMITED Vs. HARBIR SINGH	November 1, 1985
ATTAR SINGH ALIAS ATTERE Vs. STATE (DELHI ADMINISTRATION)	March 22, 1985
AUTAR SINGH PAINTAL Vs. IRIS PAINTAL	May 9, 1985
AUTO STEERING INDIA PRIVATE LIMITED IN LIQUIDATION Vs. TOKYO MARINE AND FIRE INDUSTRIES COMPANY LIMITED	May 14, 1985
AVTAR SINGH Vs. STATE OF DELHI	February 14, 1985
B G YADAV Vs. UNION OF INDIA	April 15, 1985
B K ENGINEERING COMPANY Vs. UBHI ENTERPRISES	May 27, 1985
B R CHOPRA Vs. COMMISSIONER OF POLICE	October 18, 1985
B R DEWAN Vs. UNION OF INDIA	March 8, 1985
B R MEHTA VIDYA BHAVAN Vs. DELHI SCHOOL TRIBUNAL	August 1, 1985
BABU RAM SHARMA Vs. UNION OF INDIA	February 19, 1985
BACHAN KAUR Vs. MUNICIPAL CORPORATION OF DELHI	May 21, 1985
BADRI DASS JAIN Vs. A G F R AND S CONSUMERS CO OPERATIVE STORES LIMITED	April 9, 1985
BADRI PERSHAD Vs. MOOL CHAND	November 7, 1985
BALDEV RAJ Vs. VEENA CHANDYOKA	February 12, 1985
BALHAR SINGH Vs. GOVERDHAN DASS	February 11, 1985
BALIGUR REHMAN Vs. UNION OF INDIA	August 12, 1985
BALJIT SINGH FOOD INSPECTOR Vs. STATE	October 7, 1985
BALWANT SINGH Vs. STATE	December 1, 1985
BEHARI LAL Vs. STATE	May 22, 1985
BERMALT (INDIA) PRIVATE LIMITED, GURGAON Vs. GOVERNMENT OF INDIA AND OTHERS	July 11, 1985
BHAGAT RAM Vs. UNION OF INDIA	January 27, 1985
BHAGWAN P SAJNANI Vs. RANBIR SINGH	July 12, 1985
BHAGWAN SINGH Vs. SULTAN KHAN	July 10, 1985
BHAGWANT SINGH Vs. MOHAN LAL	October 17, 1985
BHANWAR SINGH Vs. ULTAN KHAN	July 10, 1985
BHARAT BHUSHAN Vs. STATE	December 9, 1985
BHARAT NIDHI LIMITED Vs. SHITAL PRASAD JAIN	February 1, 1985
BHAVI RAM Vs. STATE	December 13, 1985
BHUPENDER PARKASH Vs. STATE	January 25, 1985
BHUPINDER SINGH Vs. APPELLAT OFFICER NEW DELHI	January 3, 1985
BHUPINDER SINGH Vs. UNION OF INDIA	August 6, 1985
BHUPINDER SINGH Vs. STATE	August 19, 1985
BHUSHAN INDUSTRISE CO PRIVATE LIMITED Vs. HARPAESHAD AND COMPANY LIMITED	May 2, 1985
BIHARI LAL Vs. PUSHPA DEVI	May 28, 1985
BINDRA BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	May 7, 1985
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING	March 5, 1985
BISHAMBER NATH RAM SARUP Vs. COMMISSIONER OF INCOME TAX	July 15, 1985
BISHNOO Vs. GAON SABHA SOONGARPUR	December 3, 1985
BISMILLA JAN Vs. JAIN TRACTORS AND AUTO SPARE	February 20, 1985
BRAHAM DUTT Vs. DELHI ADMINISTRATION AND OTHERS	April 23, 1985
BRIJ NANDAN PERSHAD YAJURVEDI Vs. STATE OF DELHI	October 7, 1985
BUDH SINGH Vs. STATE	August 2, 1985
C L NAGPAL Vs. DHARAM PAL SINGH	January 7, 1985
C O S I D INC Vs. STEEL AUTHORITY OF INDIA	July 12, 1985
C. K. GUPTA Vs. BALJEET SINGH SOOD	October 16, 1985
C. S. MAURYA Vs. UNION OF INDIA AND OTHERS	May 31, 1985
C.M. MEHTA Vs. M.P. BHALLA	March 29, 1985
CAMLIN PRIVATE LIMITED Vs. NATIONAL PENCIL INDUSTRIES	November 7, 1985
CAPT RAM KUMAR Vs. CHIEF OF ARMY STAFF	April 19, 1985
CASTROL LIMITED Vs. VIMLA LUMBA	March 28, 1985
CEMENT DISTRIBUTORS LTD Vs. COMMISSIONER OF INCOME TAX	July 12, 1985
CHADHA OIL CO Vs. RADHEY SHYAM BRAHMCHARI	December 13, 1985
CHAND Vs. STATE	May 24, 1985
CHANDER HAAS Vs. STATE OF DELHI	August 20, 1985
CHANDER KANTA Vs. MUNICIPAL CORPORATION OF DELHI	May 8, 1985
CHANDERWATI Vs. UNIVERSAL FIRE AND GENERAL INSURANCE COMPANY	May 9, 1985
CHANDRA RADIO HOUSE Vs. UNION OF INDIA	July 17, 1985
CHARANJIT LAL Vs. STATE	February 12, 1985
CHARLES GURMUKH SOBHRAJ Vs. UNION OF INDIA	December 12, 1985
CHATTAR SINGH Vs. STATE	February 7, 1985
CHIRANJIT LAL Vs. MAN BHAUTI	March 19, 1985
COMMERCIAL REFRIGERATION CORPORATION Vs. UNION OF INDIA	July 24, 1985
COMMISSIONER OF GIFT TAX Vs. HARINDER SINGH AND VIRINDER SINGH	May 10, 1985
COMMISSIONER OF INCOME TAX Vs. ALL INDIA FILMS CORPORATION LIMITED	May 9, 1985
COMMISSIONER OF INCOME TAX Vs. DELHI GYMKHANA CLUB LIMITED	April 29, 1985
COMMISSIONER OF INCOME TAX Vs. C P MODI AND SONS	May 22, 1985
COMMISSIONER OF INCOME TAX Vs. DALMIA R DECD	March 18, 1985
COMMISSIONER OF INCOME TAX Vs. DALMIA DAIRY INDUSTRIES LIMITED	March 20, 1985
COMMISSIONER OF INCOME TAX Vs. ARUN MEHRA	March 14, 1985
COMMISSIONER OF INCOME TAX Vs. URMILLA BANSI DHAR FOUNDATION TRUST	March 28, 1985
COMMISSIONER OF INCOME TAX Vs. ISHWAR DASS SHARMA	March 22, 1985
COMMISSIONER OF INCOME TAX Vs. EAGLE THEATRES	April 23, 1985
COMMISSIONER OF INCOME TAX Vs. OLD VILLAGE INDUSTRIES PRIVATE LIMITED	February 20, 1985
COMMISSIONER OF INCOME TAX Vs. JAGDAMBA CHARITY TRUST	March 6, 1985
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI SUGAR MILLS COMPANY LIMITED	January 10, 1985
COMMISSIONER OF INCOME TAX Vs. RAM LAL MANOHAR LAL	February 1, 1985
COMMISSIONER OF INCOME TAX Vs. RAM MEMORIAL FOUNDATION	January 17, 1985
COMMISSIONER OF INCOME TAX Vs. AMMONIA SUPPLIES CORPORATION	October 25, 1985
COMMISSIONER OF INCOME TAX Vs. RENU KHANNA SMT	August 16, 1985
COMMISSIONER OF INCOME TAX Vs. MINOCHA BROTHERS PRIVATE LIMITED	August 9, 1985
COMMISSIONER OF INCOME TAX Vs. SHANTA ELECTRICAL INDUSTRIES	September 9, 1985
COMMISSIONER OF INCOME TAX Vs. BHAI SUNDER DASS AND SONS PRIVATE LIMITED	May 28, 1985
COMMISSIONER OF INCOME TAX Vs. KOHLI W L AND CO	May 28, 1985
COMMISSIONER OF INCOME TAX Vs. PREM SINGH AND CO	July 9, 1985
COMMISSIONER OF INCOME TAX COMMISSIONER OF WEALTH TAX Vs. RAVINDRA TUBE LIMITED	October 9, 1985
COMMISSIONER OF SALES TAX Vs. SIEMENS INDIA LIMITED	May 24, 1985
COMMISSIONER OF WEALTH TAX Vs. GUN NIDHI DALMIA	August 1, 1985
COURT ON ITS OWN MOTION Vs. YOGESH SHARMA	December 13, 1985
COURT ON ITS OWN MOTION Vs. STATE DELHI ADMN	March 28, 1985
COURT ON ITS OWN MOTION Vs. STATE AND JAI BHAGWAN	March 29, 1985
D L F UNITED PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	May 29, 1985
D.L.F. UNIVERSAL LTD., NEW DELHI AND OTHERS Vs. ARJAN SINGH AND OTHERS	December 13, 1985
DALIP KUMAR Vs. STATE	March 6, 1985
DALJIT SAWHNEY Vs. JAGTAR SINGH	May 22, 1985
DARSHAN LAL Vs. UNION OF INDIA	October 18, 1985
DARSHAN LAL Vs. STATE	September 11, 1985
DARYA DATTA CHAWLA Vs. UNION OF INDIA	December 13, 1985
DARYAO SINGH Vs. STATE OF DELHI	May 7, 1985
DASSMAL RAM LABHAYA Vs. MAHABIR SINGH FINANCIAL COMMISSIONER	January 7, 1985
DEEN DAYAL DIDWANIA Vs. UNION OF INDIA	May 7, 1985
DEEN DAYAL GOYAL Vs. INCOME TAX APPELLATE TRIBUNAL	December 12, 1985
DEEP CHAND Vs. STATE DELHI ADMINISTRATION	October 1, 1985
DELHI ADMINISTRATION Vs. OM PRAKASH VERMA	October 11, 1985
DELHI ADMINISTRATION Vs. PURAN LAL AHUJA	August 29, 1985
DELHI ADMINISTRATION Vs. STANDARD RESTAURANT	January 30, 1985
DELHI BOTTLING CO PVT LTD Vs. C B FOR P AND C OF WATER POLLUTION	August 7, 1985
DELHI BOX CO Vs. MUNSHI LAL ABHINANDAN KUMAR	May 21, 1985
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 29, 1985
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 16, 1985
DELHI DEVELOPMENT AUTHORITY Vs. NEW FRIENDS CO OP HOUSING BUILDING SOCIETY	March 11, 1985
DELHI FLOUR MILLS COMPANY LIMITED Vs. COMMOSSIONER OF FOOD AND SUPPLIES DELHI	March 5, 1985
DELHI TRANSPORT CORPORATION Vs. SHARDA VASUDEV	July 12, 1985
DELHI TRANSPORT CORPORATION Vs. KANTA JOLLY	August 6, 1985
DELHI TRANSPORT CORPORATION, NEW DELHI Vs. DAL CHAND AND ANOTHER	July 11, 1985
DES RAJ Vs. NOOR KHAN	February 26, 1985
DEV DARSHAN DHOOP INDUSTRIES Vs. JETHA NAND	October 14, 1985
DEVI DAS Vs. UNION OF INDIA	May 3, 1985
DHAMPUR SUGAR MILLS LIMITED Vs. UNION OF INDIA	January 4, 1985
DHARAM Vs. ROOP RAM	September 23, 1985
DHARAM RAJ Vs. STATE DELHI ADMINISTRATION	May 24, 1985
DHARAMVIR Vs. STATE	April 29, 1985
DHARAMVIR Vs. STATE	September 6, 1985
DIWAN CHAND KAPOOR Vs. NEW RIALTO CINEMA PRIVATE LIMITED	May 16, 1985
DLF UNIVERSAL LIMITED Vs. ARJUN SINGH	December 13, 1985
DOOR APARTMENT PRIVATE LIMITED Vs. UNION OF INDIA	January 18, 1985
DURGA TRADERS Vs. UNION OF INDIA	October 10, 1985
DURGESH KUMAR AHUJA Vs. VINEET KHURANA	February 25, 1985
E M AND E M ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY	March 8, 1985
E MOHAN Vs. STATE OF DELHI	January 24, 1985
EAST INDIA COTTON MANUFACTURING COMPANY LIMITED Vs. S P GUPTA	February 20, 1985
EAST INDIA HAT CO Vs. PRAKASH ROADLINES PRIVATE LIMITED	November 25, 1985
ELECTRIC CORPORATION AND EQUIPMENT COMPANY LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	May 14, 1985
ELLORA LABOUR CO OPERATIVE CONSTRUCTION SOCIETY LIMITED Vs. GURJIT SINGH CHEEMA	December 17, 1985
ELOFOC INDUSTRIES INDIA Vs. STEEL BIRD INDUSTRIES	March 4, 1985
EM AND EM ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY	January 11, 1985
EMPLOYEES STATE INSURANCE CORPORATION Vs. FAQIR CHAND	May 13, 1985
ESCORTS LTD. Vs. S. NANAK SINGH (DECEASED) THROUGH HIS L.RS.	March 21, 1985
ESHA GHOSHAL Vs. UNION OF INDIA	July 12, 1985
ESSEX FARMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	May 10, 1985
EX-LT. COL. KRISHAN SINGH Vs. UNION OF INDIA	December 25, 1985
FAIR DEAL CORPORATION PRIVATE LIMITED Vs. VIJAY PHARMACEUTICALS	May 3, 1985
FAIRDEAL CORPORATION PVT LTD Vs. VIJAY PHARMACEUTICALS	January 30, 1985
FILMISTAN DISTRIBUTORS Vs. POOJA MOVIES	March 4, 1985
FORT WILLIAM COMPANY LIMITED Vs. UNION OF INDIA	November 20, 1985
FRANK BEATON Vs. COMMISSIONER OF INCOME TAX	May 10, 1985
FRED HAUSMANN AG Vs. BIO-SOLAR P. LTD.	August 29, 1985
G K CHUGANI Vs. DHANWANTI	July 17, 1985
GAJ RAJ SINGH Vs. STATE OF DELHI	January 24, 1985
GANESH FLOUR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	May 3, 1985
GANESH ROLLING MILLS Vs. UNION OF INDIA	May 23, 1985
GANGA BISHAN Vs. STATE	October 30, 1985
GANGA DEVI Vs. STATE DELHI ADMINISTRATION	February 28, 1985
GANGA DUTT Vs. SANTOSH	April 26, 1985
GANGA PRASHAD GUPTA AND SONS Vs. S C GUDIMANI	August 14, 1985
GANGADHAR NARSINGDAS AGARWAL Vs. UNION OF INDIA AND OTHERS	March 20, 1985
GARIB-ULLA Vs. STATE OF DELHI	August 5, 1985
GAUTAM ELECTRICALS CO PRIVATE LIMITED Vs. SETH AND SONS PRIVATE LIMITED	May 16, 1985
GAY ELECTRONICS Vs. KARNAL CCC STORIES	March 25, 1985
GHAZIABAD ENGINEERING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	January 2, 1985
GIAN CHAND Vs. STATE	April 25, 1985
GIAN CHAND RAMJI DAS Vs. SALES TAX OFFICER WARD NO 33 NEW DELHI	March 29, 1985
GITA MASAND Vs. NARAIN DASS	February 5, 1985
GLOBE FINANCE Vs. RADHAKISHAN	May 14, 1985
GLOBE SUPER PARTS Vs. BLUE SUPER FLAME INDUSTRIES	November 7, 1985
GOBIND RAM AND ANOTHER Vs. UNION OF INDIA AND OTHERS	January 7, 1985
GOODWILL INDIA LIMITED Vs. TIRLOCHAN SINGH	September 24, 1985
GOODWILL REFRIGERATION AND SPARE PARTS SUPPLY CO Vs. SALES TAX OFFICER	July 19, 1985
GORE LAL Vs. SANTOSH	January 10, 1985
GRAFIK INDIA Vs. COMMISSIONER OF INCOME TAX	July 10, 1985
GULZAR SINGH Vs. SIRI CHAND GUPTA	September 24, 1985
GUPTA TRADING CO Vs. DELHI ADMINISTRATION	September 20, 1985
GURDEEP BAGGA Vs. STATE	October 11, 1985
GURJEET KAUR AND SURJEET KAUR Vs. STATE OF DELHI	November 21, 1985
GURMIT KAUR Vs. BHIM SINGH	April 24, 1985
H K S MALIK Vs. S N GUPTA CONSTRUCTION COMPANY	August 13, 1985
H L SHARMA Vs. UNION OF INDIA	October 9, 1985
H M DAYAL AND CO Vs. RAM NATH CHITKARA	February 25, 1985
H R SAINI Vs. DELHI ADMINISTRATION	April 12, 1985
H. C. GULATI Vs. UNION OF INDIA AND OTHERS	July 22, 1985
H.L. SHARMA AND OTHERS Vs. UNION OF INDIA AND OTHERS	August 13, 1985
HANS KUMAR Vs. M/S. MADRAS RUBBER FACTORY	November 26, 1985
HARBANS LAL Vs. SAROJ KHANNA	August 2, 1985
HARBANS LAL BAHL Vs. M.C.D.	July 10, 1985
HARBANS SINGH Vs. STATE OF DELHI	February 7, 1985
HARBHAJAN DASS Vs. STATE	January 30, 1985
HARI KISHAN Vs. PREM NARAIN	May 8, 1985
HARI SHANKAR Vs. STATE	April 17, 1985
HARISH CHAND VERMA Vs. UNION OF INDIA	October 16, 1985
HARISH KHERA Vs. ADMINISTRATOR, UNION TERRITORY OF DELHI, DELHI ADMINISTRATION, DELHI AND OTHERS	February 7, 1985
HARNAM SINGH Vs. CHUNI LAL	November 7, 1985
HARYANA ICE FACTORY Vs. MUNICIPAL CORPORATION OF DELHI	March 15, 1985
HAZARA SINGH Vs. P L JOSEPH	May 24, 1985
HEMINDER SINGH BISHT Vs. DELHI DEVELOPMENT AUTHORITY	April 19, 1985
HINDUSTAN COMPUTERS LIMITED Vs. KAUSHLAYA RANI	September 6, 1985
HINDUSTAN COPPER LIMITED Vs. COMMISSIONER REVISION APPLICATIONS GOVERNMENT OF INDIA	April 17, 1985
HINDUSTAN EVEREST TOOLS LIMITED Vs. SHAKTI KUMAR	October 10, 1985
HINDUSTAN METAL WORKS Vs. KULDEEP SINGH AND UNION OF INDIA	May 14, 1985
HIRA NAND G. MASSAND Vs. R.R. GULRAJANI	July 11, 1985
HIRO DEVI Vs. PREM SINGH	August 22, 1985
HYDERABAD ALIWYN METAL WORKS Vs. RAMJAS FOUNDATION	January 23, 1985
INDER KAUR Vs. STATE	October 10, 1985
INDER MOHAN TIWARI Vs. MANJU TIWARI	March 29, 1985
INDERJIT Vs. STATE	April 18, 1985
INDUSTRIAL AND MINING EQUIPMENT CO PRIVATE LIMITED DELHI Vs. N L KANODIA AND	March 14, 1985
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. AZIZ FATIMA HASNAIN	April 10, 1985
ISHAQ Vs. STATE OF DELHI	July 9, 1985
ISLAMUDDIN Vs. STATE	August 22, 1985
J K JAIN Vs. STATE	February 26, 1985
J P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	July 12, 1985
J R ANAND DEPUTY GENERAL MANAGER TRAFIC Vs. DELHI TRANSPORT CORPORATION	February 13, 1985
J S KAPOOR Vs. UNION OF INDIA	May 29, 1985
J S KAPUR Vs. UNION OF INDIA	January 25, 1985
JAGAN NATH Vs. STATE	July 18, 1985
JAGAT NARAIN Vs. STATE	January 9, 1985
JAGDISH Vs. STATE	February 25, 1985
JAGDISH MAUR Vs. STATE	August 20, 1985
JAI BHAGWAN Vs. STATE	September 6, 1985
JAI BHAGWAN Vs. STATE	March 5, 1985
JAI NARAIN Vs. DELHI ADMINISTRATION	May 31, 1985
JAINUDIN KABIR Vs. UNION OF INDIA	March 21, 1985
JAMES FRANCIS DILLON Vs. HOLY CROSS SOCIAL SERVICE CENTRE	January 17, 1985
JAMIA MILIA ISLAMIA Vs. STATE	January 1, 1985
JANAK MATHURADAS Vs. UNION OF INDIA	July 15, 1985
JANG BAHADUR SYAL Vs. MUKTA SYAL	December 11, 1985
JAWAHAR LAL WADHWA Vs. HARIPRADA CHAKRABORTY	April 30, 1985
JAWAHAR SINGH Vs. STATE	August 6, 1985
JITENDER KUMAR JAUHAR Vs. KRISHAN CHOPRA	December 19, 1985
JIVRAM RAMCHAND FEGADE GROUP Vs. T UDHA RAM FRUIT CO	October 30, 1985
JIYAJEERAO COTTON MILLS LTD. AND OTHERS Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF LAW, JUSTICE AND COMPANY AFFAIRS, AND OTHERS	August 9, 1985
JOGINDER KUMAR MIDHA Vs. USHA RANI	July 19, 1985
JOGINDER SINGH Vs. NIRMAL NAINI MEHRA	September 3, 1985
JOGINDER SINGH Vs. UMA VATI	May 31, 1985
JUGAL KISHORE VATS Vs. SARITA SHARMA	November 8, 1985
JYOTI SARUP MANOCHA Vs. LALITA MANOCHA	April 19, 1985
K G KHOSLA COMPRESSORS PRIVATE LIMITED Vs. KHOSLA EXTRAKTING LIMITED	June 19, 1985
K L BHAGI Vs. DELHI DEVELOPMENT AUTHORITY	January 16, 1985
K L DHALL Vs. B P DUTTA	January 29, 1985
K N JOSHI UT DIRECTOR PFA DELHI ADMN DELHI Vs. DAYALA RAM	August 16, 1985
K R PURI Vs. NEW DELHI MUNICIPAL COMMITTEE	August 26, 1985
K RAJENDRAN NAIR Vs. UNION OF INDIA	October 14, 1985
K V KATHRANI Vs. DELHI ADMINISTRATION	March 9, 1985
KAILASH CHAND Vs. STATE	September 2, 1985
KAILASH LAMBA Vs. COMMISSIONER OF INCOME TAX	May 6, 1985
KALICHARAN AND CO Vs. STATE OF UTTAR PRADESH	February 20, 1985
KALOO Vs. ANAND PRAKASH	April 10, 1985
KAMAL KISHORE BINAL Vs. AVINASH NAYYAR	December 19, 1985
KAMAL SONS Vs. SALES TAX OFFICER	January 15, 1985
KAMALA CHUGANI Vs. DHANWANTI	October 25, 1985
KAMLA DEVI Vs. SUPERINTENDENT CENTRAL JAIL DELHI	February 12, 1985
KANTA Vs. STATE	April 22, 1985
KAPTANS ENTERPRISES Vs. UNION OF INDIA	November 19, 1985
KAPUR SONS AND CO Vs. COMMISSIONER OF INCOME TAX	May 10, 1985
KARAM CHAND THAPAR AND BROS COAL SALES LIMITED Vs. PREM KUMAR KHULLAR	May 3, 1985
KARTAR KAUR Vs. MUNICIPAL CORPORATION OF DELHI	September 5, 1985
KASHMERE GATE TAXI STAND OPERATORS AND DRIVERS ASSOCIATION (REGD) Vs. YOUNG BLOOD ASSOCIATION AND OTHERS	July 10, 1985
KAVAL RESDIP SINGH Vs. TIME ELECTRONICS PRIVATE LIMITED	January 1, 1985
KELA DEVI Vs. RAM CHAND	May 9, 1985
KELA DEVI Vs. RAM CHAND	December 11, 1985
KELA DEVI AND ORS. Vs. BALWANT SINGH AND ORS.	July 18, 1985
KENNETH SOLOMON Vs. DAN SINGH BAWA	April 22, 1985
KISHAN LAL Vs. STATE	November 19, 1985
KISHAN SINGH Vs. STATE OF DELHI	May 2, 1985
KISHORE GIDWANEY Vs. STATE	May 31, 1985
KOLHAPUR CANE SUGAR WORKS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS	November 19, 1985
KRISHAN KUMAR JAGGIA Vs. JAG MOHAN BHARDWAJ	May 15, 1985
KRISHNA BUS SERVICE PVT LTD Vs. DELHI ADMINISTRATION	March 20, 1985
KRISLON TEXTURISERS PVT LTD Vs. UNION OF INDIA AND OTHERS	January 14, 1985
KULDEEP SINGH Vs. UNION OF INDIA	May 16, 1985
KULDIP SINGH Vs. CHARAN SINGH	March 28, 1985
KULDIP SINGH Vs. STATE OF DELHI	October 4, 1985
KUMARI T VARALAKSHMI Vs. UNION OF INDIA	September 10, 1985
KUNDAN LAL AND SONS Vs. COMMISSIONER OF INCOME TAX	April 10, 1985
L PALLEY RAM Vs. P K JANARDHAN	May 9, 1985
LAL CHAND MADHAV DAS Vs. UNION OF INDIA	May 17, 1985
LALSON MACHINES Vs. SACHAR E AND M STORES	December 20, 1985
LAXMI NARAIN Vs. STATE OF DELHI	February 19, 1985
LEELA DEVI Vs. STATE	May 2, 1985
LIFE INSURANCE CORPORATION Vs. SHAM SURAT SINGH	November 29, 1985
LOOMBA Vs. MUNICIPAL CORPORATION OF DELHI	March 28, 1985
LOV RAJ KUMAR Vs. MAJOR DAYA SHANKAR	September 23, 1985
LT COL B M SARIN (RETD) Vs. V.N. SARIN AND CO. (P) LTD.	December 20, 1985
LT COL N C RASTOGI Vs. UNION OF INDIA	May 21, 1985
LT COL R K JAIN Vs. S K MEHTA	November 5, 1985
M C D Vs. NAND KISHORE	February 22, 1985
M C D Vs. MANOHAR LAL	February 21, 1985
M C D Vs. PARKASH CHAND & OTHER	February 11, 1985
M L GULATI Vs. J L BIRMANI	July 26, 1985
M PARKASH Vs. STATE	November 25, 1985
M R SAINI Vs. UNION OF INDIA	May 22, 1985
M T R POWER Vs. R K GUPTA	August 26, 1985
M.B. SINGH Vs. VIDYA BHUSHAN KHANNA	October 16, 1985
M/S. VIKASH AGENCIES PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS	October 25, 1985
MADAN MOHAN LAL SHRIRAM PRIVATE LIMITED Vs. NARESH CHAND JAIN	November 20, 1985
MADAN MUKESH Vs. UNION OF INDIA	December 18, 1985
MAGNUM FILMS Vs. GOLCHA PROPERTIES	August 23, 1985
MAHARAJA EXPORTS Vs. APPAREL EXPORT PROMOTION COUNCIL	February 13, 1985
MAHINDER PAL SINGH Vs. MIRAN GUPTA	January 28, 1985
MAHIPALPUR CO OP SOCIETY LTD Vs. PRABHATI	October 4, 1985
MALWA SUGAR MILLS CO LTD Vs. UNION OF INDIA	July 25, 1985
MAM CHAND Vs. COMMISSIONER OF POLICE	March 11, 1985
MANAGEMENT OF DTC Vs. BIR SINGH	December 20, 1985
MANAGEMENT OF HIMALAYA EMBROIDERY MILLS Vs. TARSEEM LAL	January 31, 1985
MANAGEMENT OF NEW DELHI TUBERCULOSIS CENTRE Vs. LT GOVERNOR OF DELHI	April 18, 1985
MANAGEMENT OF SYLVANIA AND LAXMAN LTD Vs. LT GOVERNOR	February 12, 1985
MANJU SINGH Vs. AJAY BIR SINGH	February 28, 1985
MANJULABEN MUICHAND SHAH Vs. UNION OF INDIA	January 14, 1985
MANOHAR LAL BHATIA Vs. UNION OF INDIA	June 11, 1985
MANOHAR SINGH Vs. UNION OF INDIA	February 20, 1985
MASTER VIBHU KAPOOR Vs. COUNCIL OF INDIAN SCHOOL CERTIFICATE EXAMINATION	February 15, 1985
MATA DIN Vs. RAM BABU	July 17, 1985
MAYA SETH Vs. BALRAM	July 9, 1985
MAYOR BROTHERS Vs. VIJAY INDUSTRIES	July 9, 1985
MEERA BAI Vs. RAJINDER KUMAR SOBTI	May 2, 1985
MEHAR SINGH Vs. APPELLATE BOARD FOREIGN EXCHANGE	September 18, 1985
MESSRS FILMISTAN DISTRIBUTORS INDIA PRIVATE LIMITED Vs. MESSRS POOJA MOVIES AND OTHERS	March 4, 1985
METHA TEJA SINGH CO Vs. EXE ENGR CPWD	May 2, 1985
MODI ARC ELECTRODES CO Vs. MODI WELDING ELECTRODES PRIVATE LIMITED	March 13, 1985
MODI PRINTS AND VARNISH WORKS Vs. UNION OF INDIA	April 11, 1985
MOHAMED HANIF ABDUL HAMID SHAIKH Vs. UNION OF INDIA AND OTHERS	January 2, 1985
MOHAN LAL Vs. SOHAN LAL BAHL	February 14, 1985
MOHD HUSSAIN IBRAHIM BACHU BAFAN Vs. UNION OF INDIA	July 31, 1985
MUNICIPAL CORPORATION OF DELHI Vs. MARVI BAI	July 29, 1985
MUNICIPAL CORPORATION OF DELHI Vs. MURARI LAL	July 29, 1985
MUNICIPAL CORPORATION OF DELHI Vs. MADAN LAL	July 15, 1985
MUNICIPAL CORPORATION OF DELHI Vs. PADMA DEVI	August 14, 1985
MUNICIPAL CORPORATION OF DELHI Vs. V T NARESH	August 14, 1985
MUNICIPAL CORPORATION OF DELHI Vs. BANARSILAL UPPAL	January 4, 1985
MUNICIPAL CORPORATION OF DELHI Vs. SUMAN CHOPRA	August 6, 1985
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. INDER SEN MITTAL	July 12, 1985
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. KEWAL KRISHAN BHATIA AND OTHERS	July 12, 1985
MUNICIPAL CORPORATION OF INDIA Vs. RAM DASS	September 23, 1985
MUNNI DEVI Vs. MUNICIPAL CORPORATION OF DELHI	August 29, 1985
N N KASHYAP Vs. RATTI RAM	July 11, 1985
N S JAIN Vs. SUPDT CENTRAL JAIL	July 22, 1985
N.S. JAIN Vs. DELHI ADMINISTRATION	July 22, 1985
NARAIN SINGH Vs. STATE DELHI ADMINISTRATION	December 13, 1985
NARESH CHANDER Vs. HINDUSTAN INSECTISIDES LIMITED	February 22, 1985
NARESH CHANDER AND OTHERS Vs. HINDUSTAN INSECTICIDES, LTD.	February 2, 1985
NARINDER SINGH Vs. UNION OF INDIA	December 4, 1985
NATIONAL COUNCIL OF APPLIED ECONOMIC RESEARCH Vs. DELHI ADMINISTRATION	December 13, 1985
NAWAB BASHAR-UD-DIN Vs. MIRZA AHMED BEG	January 16, 1985
NAWAB BASHIRUDIN Vs. MIRZA AHMED BEG	April 10, 1985
NAWAB KHAN Vs. VIDYA WANTI	October 25, 1985
NET RAM Vs. BEANTSINGH	May 23, 1985
NEW DELHI MUNICIPAL COMMITTEE Vs. MADHUSUDAN DASHMANA	September 19, 1985
NISHA TEA COMPANY Vs. STATE	January 11, 1985
NITCO ROADWAYS PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED	January 21, 1985
NOOR HASSAN Vs. ABDUL HAMID ALIAS MEDO	March 22, 1985
NU LOOK P LIMITED Vs. COMMISSIONER OF INCOME TAX	May 10, 1985
O P BHARGAVA Vs. STATE	July 1, 1985
O P MEHTA Vs. SAROJ MEHTA	September 3, 1985
OM PARKASH Vs. STATE	April 11, 1985
OM PARKASH KUKREJA Vs. STATE	September 12, 1985
OM PARKESH Vs. UNION OF INDIA	January 25, 1985
ONKAR NATH Vs. RAM NATH	January 17, 1985
ONKAR TRAVELS Vs. NEW DELHI MUNICIPAL CORPORATION	January 23, 1985
ORIENTAL INSURANCE COMPANY LIMITED Vs. KAVITA TARA	May 13, 1985
OSBORNE LEWIS JORDAN Vs. PHYLIS SYLVIA JORDAN	May 23, 1985
OVERSEAS EMPLOYMENT CONSULTANTS Vs. A.S. BAKSHI	November 4, 1985
P MOIDU HAJI Vs. UNION OF INDIA	May 28, 1985
P.N. VAID Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.	May 6, 1985
PAL JAIN Vs. MULAKH RAJ	May 24, 1985
PAL RAM PAL Vs. SANTOSH RAMPAL	April 10, 1985
PAL SINGH Vs. RAJINDER MOHAN	May 28, 1985
PANNA LAL Vs. STATE	July 31, 1985
PARAS RAM HARNAND RAI Vs. OM PARKASH	May 6, 1985
PARDUMAN KUMAR SEHGAL Vs. GULSHAN MALHOTRA	January 4, 1985
PARKASH CHANDER MANCHANDA Vs. N V SUNDRA RAMAN	October 1, 1985
PARKASH KAUR Vs. MUNICIPAL CORPORATION OF DELHI	May 23, 1985
PARMATMA LAL Vs. STATE OF DELHI	February 14, 1985
PARMESHWARI LAL Vs. STATE	December 19, 1985
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. MINISTRY OF HOME AFFAIRS	March 11, 1985
PETER SAMUEL WALLACE Vs. ASSISTANT DIRECTOR OF ENFORCEMENT	October 3, 1985
PHILIP MORRIS BELGIUM S A Vs. GOLDEN TOBACO COMPANY LIMITED	June 3, 1985
PIAR CHAND Vs. SUBHASH CHANDER	May 9, 1985
PIONEER ENGINEERING CO Vs. D H MACHINE TOOLS	May 8, 1985
PONISH SIVA Vs. UNION OF INDIA	March 18, 1985
PRABHATI LAL Vs. GURMULDL SINGH	November 1, 1985
PRABHU CHAUDHARY Vs. SHRI HIRA LAL KAPOOR	December 11, 1985
PRABHU DAYAL Vs. STATE	October 17, 1985
PRADEEP KUMAR Vs. RANJIT KAUR	October 11, 1985
PRAMOD KUMAR MITTAL Vs. NIRANJAN KUMAR MITTAL	July 9, 1985
PRAN NATH KAUSHAK Vs. RAJINDER NATH KAUSHAK	February 19, 1985
PREM CHAND Vs. STATE OF DELHI	February 19, 1985
PREM CHAND Vs. STATE OF DELHI	April 7, 1985
PREM CHAND Vs. STATE	April 9, 1985
PREM CHAND SHARMA Vs. STATE	January 10, 1985
PREM PAL @ PREMI Vs. STATE (DELHI)	January 28, 1985
PREM SAROOP CHOPRA Vs. SHRI SOM NATH BHATIA AND ORS.	January 29, 1985
PREM SEHGAL Vs. DIRECTOR OF EDUCATION	July 19, 1985
PREM VATI Vs. NIRMAL JAIN	November 29, 1985
PRITAM SINGH Vs. NARINDER KAUR SMT	February 22, 1985
PUNEET PLASTIC INDUSTRIES Vs. RAWAT HOSTIERY	February 4, 1985
PUNJ SONS PRIVATE LIMITED Vs. UNION OF INDIA	March 4, 1985
PURI CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA	September 25, 1985
PURNA NAND Vs. STATE	November 6, 1985
PURNI DEVI Vs. TARA CHAND	August 2, 1985
PURSHOTAM SINGH Vs. STATE	November 15, 1985
PUSHPA DEVI Vs. BEHARI LAL	May 28, 1985
PUSHPA RANI NANDA Vs. KHEM RAJ LOONBA	April 16, 1985
PUSHPAWATI Vs. STATE	September 20, 1985
R L GUPTA Vs. UNION OF INDIA	August 1, 1985
R L TRADERS Vs. UNION OF INDIA	July 22, 1985
R N GUJARAL Vs. RAM RANG BATRA	September 10, 1985
R P SACHDEVA DECEASED LR Vs. STATE	February 27, 1985
R S AVTAR SINGH AND CO Vs. BHARAT HEAVY ELECTRICAL LIMITED	May 31, 1985
R.S. BHALLA Vs. S. ASSA SINGH	February 6, 1985
RADHA RAMAN Vs. STATE	December 10, 1985
RADHEY SHYAM Vs. SUNDER DASS	November 7, 1985
RAFI Vs. UNION OF INDIA	July 17, 1985
RAGHUBHAR DAYAL Vs. VAID PREM SAGAR AGGARWAL	July 22, 1985
RAGHUNANDAN SARAN ASHOK SARAN Vs. AMRIT LAL CHOPRA	September 18, 1985
RAJ BALA Vs. KRISHAN AVTAR KAUSHIK	January 7, 1985
RAJ KUMAR Vs. MINISTRY OF FINANCE	January 23, 1985
RAJ TRADING CORPORATION Vs. UNION OF INDIA	January 29, 1985
RAJ VIRENDRA SINGH Vs. VIRENDRA SINGH	August 13, 1985
RAJA RAM Vs. STATE	January 10, 1985
RAJASTHAN GOLDEN TRANSPORT CO (PVT ) LTD Vs. AVON FOOTWEAR INDUSTRIES (PVT ) LTD	November 11, 1985
RAJASTHAN GOLDEN TRANSPORT COMPANY PVT LTD Vs. AVON FOOTWEAR INDUSTRIES PRIVATE LIMITED	November 8, 1985
RAJBIR SINGH Vs. L D GUPTA	October 11, 1985
RAJDHANI PAPER HOUSE Vs. R K JAIN SALES	November 1, 1985
RAJENDER KUMAR Vs. RAKESH	October 16, 1985
RAJENDRA SINGH SETHIA Vs. STATE	June 17, 1985
RAJESH PARKASH BHATNAGAR Vs. STATE	August 2, 1985
RAJINDER CHOPRA Vs. STATE	January 14, 1985
RAJINDER PRASAD Vs. FOOD CORPORATION OF INDIA	September 10, 1985
RAJPAL Vs. STATE OF DELHI	March 1, 1985
RAJU Vs. STATE	May 6, 1985
RAJU Vs. STATE	September 9, 1985
RAKESH KAUSHIK Vs. DELHI ADMINISTRATION	September 5, 1985
RAM CHAND Vs. UNION OF INDIA	April 15, 1985
RAM CHANDER DUBEY AND ORS. Vs. UNION OF INDIA AND ORS.	March 13, 1985
RAM DITTA MAL Vs. FOOD CORPORATION OF INDIA	October 10, 1985
RAM KUMAR Vs. VIRENDER KUMAR	September 24, 1985
RAM KUMAR Vs. RAJINDER THAKUR	May 17, 1985
RAM MEHAR Vs. MOJI	November 7, 1985
RAM NATH SHARMA Vs. KUNDAN KAUR	October 15, 1985
RAM PARSHAD Vs. STATE DELHI ADMINISTRATION	February 22, 1985
RAM PRAKASH Vs. STATE OF DELHI	May 10, 1985
RAM S DASTA Vs. GOPAL DEVI	January 18, 1985
RAM SINGH Vs. ATTAR SINGH	January 23, 1985
RAMA DEVI Vs. DELHI ADMINISTRATION	December 1, 1985
RAMA KANT Vs. STATE OF DELHI	May 16, 1985
RAMA SWAROOP Vs. STATE DELHI ADMINISTRATION	October 25, 1985
RAMESH Vs. STATE	September 13, 1985
RAMESH CHAND Vs. L D MALIK	December 2, 1985
RAMESH CHAND Vs. KANWAR SEN	March 13, 1985
RAMESH CHANDER Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS	July 25, 1985
RAMESH CHANDER THUKRAL Vs. SUDERSHAN DEV SHARMA	September 30, 1985
RAMESH KHANNA Vs. INDER MOHAN LAL	July 19, 1985
RAMESH KUMAR Vs. STATE	August 30, 1985
RAMESH KUMAR Vs. STATE	January 22, 1985
RAMPAT Vs. STATE	November 6, 1985
RANBIR PRAKASH Vs. STATE	January 8, 1985
RANDHIR SINGH Vs. DIRECTOR OF REVENUE INTELLIGENCE	August 28, 1985
RANDHIR SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE	July 8, 1985
RANJIT SINGH Vs. HONERABLE THE CHIEF JUSTICE	May 31, 1985
RAUNAQ INTERNATIONAL LIMITED Vs. LUDWIG WUNSCHE AND CO	October 31, 1985
RAVI SHARMA Vs. UNION OF INDIA	May 31, 1985
RAVINDER KUMAR GUPTA Vs. RAVI RAJ GUPTA	September 20, 1985
RAVINDER NATH SHARMA Vs. NIRMAL SHARMA	February 27, 1985
RAWAL SINGH Vs. KWALITY STORE	August 16, 1985
REDIHOT ELECTRICALS, DELHI Vs. UNION OF INDIA AND OTHERS	August 29, 1985
REGIONAL PROVIDENT FUND INSPECTOR Vs. C K KAJIRIWAL DIRECTOR AJUDHYA TEXTILE MILLS	September 13, 1985
RENU VIJ Vs. SURINDER KUMAR	May 21, 1985
RICHARDSON VICKS INC Vs. MEDICO LABORATORIES	May 31, 1985
RICHPAL SINGH Vs. SECRETARY LABOUR	February 21, 1985
RISHI ELECTRONICS LIMITED Vs. PREM PRAKASH AGGARWAL	November 29, 1985
RISHI RAJ ARORA Vs. SMT. CHANDER KANTA AREA	May 10, 1985
RISHI RAM Vs. KAPOORI DEVI	February 12, 1985
RITU PURI Vs. S K KHURANA	September 10, 1985
ROBINSONS Vs. ORIENTAL ART INDUSTRIES	January 24, 1985
ROHTAS INDUSTRIES LIMITED Vs. UNION OF INDIA	February 2, 1985
ROOMAL Vs. SIRI NIWAS	January 14, 1985
ROSHAN LAL Vs. STATE	May 23, 1985
ROSHAN LAL Vs. SHIV GENERAL FINANCE	August 9, 1985
ROSHANLAL SOOD Vs. DEV RAJ SAWHNEY	March 6, 1985
RUCHIKA THEATURE GROUP Vs. DELHI ADMINISTRATION	January 7, 1985
S K GUPTA Vs. COMMISSIONER SALES TAX NEW DELHI	April 9, 1985
S K SINHA AND S Vs. ASSTT COLLECTOR OF CUSTOMS	March 28, 1985
S KARTAR SINGH Vs. UNION OF INDIA	August 23, 1985
S P MALIK Vs. PARPATI BAI HARYANVI	May 21, 1985
S P VERMA Vs. UNION OF INDIA	December 12, 1985
S S INTERNATIONAL Vs. UNION OF INDIA	October 4, 1985
SABO DEVI Vs. PRITAM SINGH	July 25, 1985
SACHDEVA METAL WORKS Vs. MODERN FAN INDUSTRIES	November 28, 1985
SAGAR CHAND PHOOL CHAND JAIN Vs. SANTOSH GUPTA	April 10, 1985
SAHNI ENTERPRISES Vs. NEW FILMISTAN CINEMA DELHI	October 9, 1985
SAIEK CHAND JAIN Vs. VINESH CHAND SETH	November 15, 1985
SAMPATI DEVI Vs. RAM PERSHAD	January 2, 1985
SANDEZ LIMITED Vs. PHARMACEUTICAL	January 31, 1985
SANT LAL Vs. SHYAM DHAWAN	August 16, 1985
SANTLAL KASHMIRILAL Vs. COMMISSIONER OF INCOME TAX	April 30, 1985
SANTOKH SINGH AND OTHERS Vs. NATIONAL CHEMICALS INDUSTRIES LTD.	May 2, 1985
SANTOSH KUMARI Vs. KEWAL KRISHAN	February 1, 1985
SARAL TRADING CO Vs. MAHESH STEEL TRADERS NEW DELHI	November 29, 1985
SAT PAL Vs. STATE	July 22, 1985
SATYAMAN Vs. RAM KUMAR GUPTA	February 7, 1985
SEVEN ROYALS SERVICE Vs. RAMESH CHANDER	January 25, 1985
SEWA SINGH Vs. STATE OF DELHI	May 6, 1985
SHAH SUEB AHMED ALIAS RAJU Vs. STATE	January 31, 1985
SHAMESHWAR PRASAD BHARGAVA Vs. KULWANT RAI JAIN	December 18, 1985
SHAMIM FAROOQI Vs. DELHI WAKF BOARD	May 14, 1985
SHANKER DASS SETHI AND SONS Vs. COMMISSIONER OF INCOME TAX	May 10, 1985
SHANKUTLA Vs. HIRA NAND SHARMA	May 27, 1985
SHANTI SWARUP Vs. MAHINDER KUMAR	August 19, 1985
SHARBATI DEVI JHALANI Vs. COMMISSIONER OF WEALTH TAX	August 28, 1985
SHARDHA NAND SHARMA Vs. KIRAN SHARMA	February 8, 1985
SHEILA PURI Vs. MUNICIPAL CORPORATION OF DELHI	May 22, 1985
SHERE PUNJAB SILK STORE Vs. COMMISSIONER OF INCOME TAX	May 9, 1985
SHIV SHANKER SHUKLA Vs. ANAND PRAKASH	December 20, 1985
SHRI DEVA RAM Vs. SMT. LAJYA WANTI	April 25, 1985
SHRI YOG RAJ PURI Vs. YOGISHWAR RAJ PURI AND OTHERS	August 1, 1985
SMT. KAMLESH Vs. SATPAL SINGH	July 12, 1985
SNEH LATA Vs. KEWAL KISHAN SETH	December 17, 1985
SOHAGWATI Vs. DELHI TRANSPORT UNDERTAKING	May 24, 1985
SOHAN SINGH Vs. COMMISSIONER OF INCOME TAX	April 29, 1985
SOHAN SINGH Vs. SEWA SINGH	April 11, 1985
SOHAN SINGH Vs. STATE	November 25, 1985
SOHAN SINGH Vs. SURAT SINGH	October 16, 1985
SOUTH ASIA INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX	May 23, 1985
STATE Vs. GURSHARAN SINGH	May 2, 1985
STATE Vs. CHIRKUT alias SANICHAR BABA ALIA BHOOT NATH	April 16, 1985
STATE Vs. SANJAY KUMAR BHATIA	March 29, 1985
STATE Vs. JAI BHAGWAN	March 29, 1985
STATE Vs. CHARAN SINGH	March 28, 1985
STATE Vs. YOGENDER KUMAR	January 4, 1985
STATE Vs. UMESH BHATIA	January 11, 1985
STATE Vs. KASTURI LAL	November 4, 1985
STATE Vs. JAGAT NARAIN GUJARATI	November 28, 1985
STATE Vs. PURAN LAL AHUJA	August 29, 1985
STATE Vs. HAZARI LAL KHANNA	August 22, 1985
STATE Vs. PREM SARUP PARI	September 6, 1985
STATE (DELHI ADMINISTRATION) Vs. DHARAMVIR	February 15, 1985
STATE DELHI ADMINISTRATION Vs. PAWAN KUMAR GARG	August 14, 1985
STATE DELHI ADMINISTRATION Vs. BITO	August 18, 1985
STATE DELHI ADMINISTRATION Vs. LAL BAHADUR alias ;A; BABU	November 19, 1985
STATE DELHI ADMINISTRATION Vs. BHAWANI SHANKER	March 1, 1985
STATE OF DELHI Vs. JOGINDER PAL SINGH	January 8, 1985
STATE OF DELHI Vs. NANAK CHAND	August 9, 1985
SUBHASH AND COMPANY Vs. KRISHAN LAL	January 15, 1985
SUBRAMANIAM SWAMY Vs. INDIAN INSTITUTE OF TECHNOLOGY	August 13, 1985
SUDESH CHOPRA Vs. STATE OF HARYANA	October 4, 1985
SUGAR MILLS Vs. STATE TRADING CORPORATION	November 18, 1985
SULTAN SINGH Vs. NAND LAL	October 1, 1985
SULTAN SINGH AND ORS Vs. NAND LAL AND ORS	September 30, 1985
SUMAN VARMANI Vs. BALAK RAM	May 20, 1985
SUNDER SINGH Vs. STATE	November 8, 1985
SUNITA BHUTANI Vs. SAT PAL	September 24, 1985
SUPER SEALS INDIA PRIVATE LIMITED Vs. MANTRI BROTHERS	March 26, 1985
SURAJ PRAKASH Vs. MANAGEMENT OF RAJPAL KNITWEARS	February 7, 1985
SURESH CHANDER CHOWDHARY Vs. ADMINISTRATOR	February 15, 1985
SURESH KUMAR MEHTA Vs. FOOD CORPORATION OF INDIA	November 1, 1985
SURINDER KUMAR ARORA Vs. UNION OF INDIA	November 8, 1985
SURINDER SINGH AURORA Vs. MAJOR SOHAN SINGH AURORA	January 25, 1985
SURJIT SINGH Vs. UNION OF INDIA	August 8, 1985
SURMDER SINGH Vs. STATE	December 5, 1985
SURVIR ENTERPRISES PRIVATE LIMITED Vs. MAHARASHTRA STATE CO OPERATIVE MARKETING FEDERATION LIMITED	April 17, 1985
SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA	November 18, 1985
SWAMI RAM KISHORE MAHANT Vs. MASTER RAM KISHAN	August 28, 1985
SWARAN SINGH Vs. USHA INDUSTRIES INDIA NEW DELHI	November 18, 1985
SWARAN SINGH AND ANR. Vs. UNION OF INDIA AND ORS.	May 7, 1985
SWARAN SINGH TRADING Vs. USHA INDUSTRIES INDIA	November 18, 1985
SYNDICATE BANK Vs. OFFICIAL LIQUIDATOR PRASHANT ENGG CO PRIVATE LIMITED	May 1, 1985
T THOMAS Vs. STATE	September 30, 1985
TAJINDER SINGH RANA Vs. STATE DELHI ADMINISTRATION	November 14, 1985
TAKHTU RAM AND OTHER Vs. UNION OF INDIA AND ANOTHER	July 25, 1985
TAKSIN AHMED Vs. STATE	November 25, 1985
TARSEEN CHAND Vs. STATE	January 17, 1985
TARSEEN CHAND Vs. STATE	January 27, 1985
TATA OIL MILLS COMPANY LIMITED Vs. WIPRO LIMITED	December 19, 1985
TEHL CHAND Vs. NOOR KHAN	February 26, 1985
TEJINDER TEWARI Vs. SUBHASH LATA KUMAR	August 23, 1985
TIME PROPERTIES AND PROMOTERS Vs. DELHI DEVELOPMENT AUTHORITY	May 29, 1985
TINNA ENTERPRISES PRIVATE LIMITED Vs. INTERNATIONAL RUBBER INDUSTRIES	October 29, 1985
TIRATH RAM SALWAN Vs. S INDER PAL SINGH	November 7, 1985
TNLOK CHAND TUTEJA Vs. JAMNA DASS CHUGH	December 3, 1985
TOBU ENTERPRISES PRIVATE LIMITED Vs. JOGINDER METAL WORKS	February 15, 1985
TRESSA NAIR Vs. SOBHA RAM	May 24, 1985
TRILOCHAN BANGA Vs. RAJESH KHANNA	October 30, 1985
TRILOCHAN SMGH GILL Vs. UNION OF INDIA	February 25, 1985
TYAGI AND CO Vs. YASH PAL AND SAT PAL	March 19, 1985
UMRAO INDUSTRIES Vs. UNION OF INDIA	September 18, 1985
UNION OF INDIA Vs. VICTOR CABLE CORPORATION	January 22, 1985
UNION OF INDIA Vs. WEARWELL CYCLE COMPANY INDIA LIMITED	January 15, 1985
UNION OF INDIA Vs. KASTURI LAL	July 29, 1985
UNIVERSAL INDUASTRIES Vs. UNIVERSAL AGENCY	February 25, 1985
UNIVERSAL PLAST LIMITED Vs. SANTOSH KUMAR GUPTA	March 15, 1985
URMILA AND COMPANY PRIVATE LIMITED Vs. J M BAXI AND CO	October 4, 1985
USHA INTERNATIONAL Vs. USHA TELEVISION LIMITED	October 30, 1985
USHA MEHRA Vs. NARESH CHAND	May 24, 1985
USHA SALES LIMITED Vs. MOHINI NAYYAR	February 4, 1985
USHA SEHGAL Vs. CHHOTE	January 23, 1985
USHA SEHGAL Vs. CHHOTE	May 2, 1985
USMAN Vs. MOHAMMAD SIDDIQ	March 22, 1985
UTTAM CHATTERJEE Vs. UNION OF INDIA	August 1, 1985
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED	January 8, 1985
V K MATHUR Vs. K C SHARMA	November 21, 1985
V P SINGH RATHOUR Vs. RAM KALI DEVI	March 20, 1985
V.N. BAHUGUNA Vs. UNION OF INDIA AND OTHERS	January 14, 1985
VED PRAKASH Vs. PREM RAJ	April 19, 1985
VEERA RAI Vs. S.P. SACHDEVA	May 30, 1985
VIDYA GROVER Vs. D D GROVER	May 21, 1985
VIJAY CHOPRA Vs. DHARAM CHAND JAIN	October 24, 1985
VIJAY KUMAR Vs. DELHI ADMINISTRATION	August 28, 1985
VIJENDER KUMAR JAIN Vs. UNION OF INDIA	December 10, 1985
VIKRAM BAHADUR AND ORS. Vs. JOGINDER SINGH GANDHI	March 21, 1985
VILLAYATI RAM MITTAL Vs. UNION OF INDIA	March 5, 1985
VINOD KUMAR Vs. STATE	March 20, 1985
VINOD KUMAR JAIN Vs. REGISTRAR OF COMPANIES	August 29, 1985
VINOD KUMAR JAIN Vs. J P SHARMA	September 12, 1985
VINOD KUMAR JAIN AND OTHERS Vs. DY CHIEF CONTROLLER OF IMPORT AND EXPORTS	February 8, 1985
VIRAN DEVI Vs. T N SACHDEVA	February 5, 1985
VISHNU SWARUP Vs. STATE DELHI ADMINISTRATION	September 24, 1985
VISHWA NATH VERMA Vs. COMMISSIONER OF POLICE	August 29, 1985
VISHWAMBER DATT SHARMA Vs. S P SINGH CHAUDHARY	January 7, 1985
VISHWANATH VOHRA Vs. UNION OF INDIA	July 30, 1985
VRINDA ANAND Vs. ARUN ANAND	March 11, 1985
Y A BAWA Vs. SRINIVAS JAIN	February 12, 1985
Y R PURI Vs. S C MITTAL	April 9, 1985
YASHPAL BHATIA Vs. UNION OF INDIA	June 11, 1985
YOG RAJ Vs. STATE	August 19, 1985

Year 1985 of HIGH COURT OF DELHI

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