|
A N SARVARIA Vs. COMMISSIONER OF WEALTH TAX
|
November 30, 1984 |
|
ABDUL GAFOOR GOGA Vs. STATE
|
September 28, 1984 |
|
ABDUL HAMID KHAN Vs. STATE DELHI ADMINISTRATION
|
February 8, 1984 |
|
ABDUL LATIF Vs. MOHAMMAD SIDDIQ
|
November 6, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GURBHACHAN SINGH
|
November 14, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DISTILLERS TRADING CORPORATION LIMITED
|
February 16, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
January 6, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RATTAN CHAND KAPOOR
|
February 24, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAL KISHAN DASS HARI KISAN DASS
|
February 29, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GOKAL CHAND JAGAN NATH
|
February 29, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALL INDIA HINDU MAHASABHA
|
May 8, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. POPULAR JEWELLERS
|
May 22, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. J AND S PRIVATE LIMITED
|
May 24, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRECISION METAL WORKS
|
May 28, 1984 |
|
ADDL COMMISSIONER OF INCOME TAX Vs. ANUPAM FASHION PALACE
|
May 17, 1984 |
|
ADDL COMMISSIONER OF INCOME TAX DELHI I Vs. INDO AUSTRO CORP PRIVATE LIMITED
|
April 6, 1984 |
|
AHMED OOMERBHOY (EXPORTS) PVT LTD Vs. UNION OF INDIA
|
July 12, 1984 |
|
AJAIB SINGH Vs. DELHI STATE INDUSTRIAL CORPN LIMITED
|
May 29, 1984 |
|
AJANTA IRON AND STEEL COMPANY PVT LIMITED Vs. UNION OF INDIA AND OTHERS
|
December 5, 1984 |
|
AJUDHIA DISTILLERY Vs. LT GOVERNOR
|
July 23, 1984 |
|
ALL INDAI LAKSHMI COMMERCIAL BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
July 23, 1984 |
|
ALLIED ENGINEERS Vs. HARBAKSH GILL
|
December 3, 1984 |
|
AMAR NATH Vs. CHHANNU MAL
|
December 13, 1984 |
|
AMAR NATH Vs. MANAGEMENT OF SWATANTRA BHARAT MILLS
|
February 7, 1984 |
|
AMAR SINGH Vs. STATE
|
August 30, 1984 |
|
AMAR SOAP FACTORY Vs. PUBLIC GRAM UDYOG SAMITI
|
October 10, 1984 |
|
AMARJIT SINGH Vs. GURNAM KAUR
|
September 10, 1984 |
|
ANAND KUMAR JAIN Vs. UNION OF INDIA
|
February 2, 1984 |
|
ANAR SINGH Vs. UNION OF INDIA
|
April 17, 1984 |
|
ANDREW C SCHMIDTZ Vs. UNION OF INDIA
|
January 25, 1984 |
|
ANGELO FERNANDES Vs. S CHAND AND COMPANY
|
October 23, 1984 |
|
ANIL BHARDWAJ Vs. STATE
|
September 27, 1984 |
|
ANSAL PROPERTIES AND INDT PRIVATE LIMITED Vs. RELIANCE INTERNATIONAL CORPN PRIVATE LIMITED
|
September 27, 1984 |
|
APPAREL TRENDS Vs. KRISHNA DANDONA
|
September 5, 1984 |
|
ASHA HANDA Vs. BALDEV RAJ HUNDA
|
September 6, 1984 |
|
ASHA RAWAL Vs. BASANT LAL
|
December 20, 1984 |
|
ASHOK CHANDRA AGGARWALA Vs. DELHI ADMINISTRATION
|
December 19, 1984 |
|
ASHOK KARAM Vs. A T JOTWANI
|
May 11, 1984 |
|
ASHOK KUMAR Vs. STATE
|
May 7, 1984 |
|
ASHOK KUMAR Vs. USHA KUMARI
|
May 23, 1984 |
|
ASHOK KUMAR Vs. DELHI GYMKHANA CLUB LIMITED
|
July 27, 1984 |
|
ASHOK KUMAR KAD Vs. USHA RANI KAD
|
May 31, 1984 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. SUDARSHAN KUMAR MODI
|
May 16, 1984 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
|
September 28, 1984 |
|
B B GANDHI Vs. DHARAM INDER MOHAN
|
May 21, 1984 |
|
B D CHAWLA Vs. UNION OF INDIA
|
January 23, 1984 |
|
B K ENGINEERING CO Vs. UBHI ENTERPRISES REGD
|
November 12, 1984 |
|
B K ENGINEERING CO DELHI Vs. UBHI ENTERPRISES REGD LUDHIANA
|
April 30, 1984 |
|
B K KHANNA AND CO PRIVATE LIMITED Vs. UNION OF INDIA
|
September 14, 1984 |
|
B L SHARMA Vs. D T C
|
September 4, 1984 |
|
B.D. KUMAR Vs. J.S. BEDI
|
July 7, 1984 |
|
BABU AHMED SADANAND AND MUSADDI LAL Vs. STATE
|
September 13, 1984 |
|
BACHAN SINGH Vs. RAJINDER PRASAD
|
September 28, 1984 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
August 14, 1984 |
|
BALBIR SINGH Vs. STATE
|
July 23, 1984 |
|
BALRAJ MEHTA Vs. VICKERS INDIA (PVT.) LTD
|
November 19, 1984 |
|
BALWINDER SINGH Vs. GURPAL KAUR
|
August 14, 1984 |
|
BALWINDER SINGH Vs. DELHI ADMINISTRATION
|
February 8, 1984 |
|
BANARSI RAM Vs. N N VASUDEV
|
July 11, 1984 |
|
BANK OF MAHARASHTRA Vs. OM PRAKASH MALWALIYA
|
May 25, 1984 |
|
BANSIDHAR RAMGOPAL Vs. DIRECTOR OF ENFORCEMENT
|
September 26, 1984 |
|
BANSIDHAR RAMGOPAL Vs. DIRECTOR, ENFORCEMENT DIRTT , M F , G O I
|
September 10, 1984 |
|
BAWA SHIV CHARAN SINGH Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
January 6, 1984 |
|
BENGAL SAWS AND STEEL PRODUCTS LIMITED Vs. UNION OF INDIA
|
November 15, 1984 |
|
BHAGWAN DASS TANEJA Vs. STATE
|
August 24, 1984 |
|
BHAGWAN DASS TANEJA Vs. STATE
|
December 25, 1984 |
|
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1984 |
|
BHOOP SINGH Vs. UNION OF INDIA
|
December 12, 1984 |
|
BHUPINDER KUMAR Vs. MAJOR H.C. PAHWA
|
September 28, 1984 |
|
BLOOMFELD TRADING COMPANY Vs. UNION OF INDIA AND OTHERS
|
September 17, 1984 |
|
BOTTLE GLASS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 29, 1984 |
|
BRIJ LAL Vs. STATE DELHI ADMINISTRATION
|
October 15, 1984 |
|
BRIJ MOHAN Vs. STATE OF DELHI
|
January 30, 1984 |
|
BRIJ MOHAN AND ORS Vs. STATE OF DELHI ADMINISTRATION
|
April 26, 1984 |
|
BUDHO DEVI Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1984 |
|
CAPTAIN J S SIDHU Vs. UNION OF INDIA
|
September 4, 1984 |
|
CATERERS Vs. DEPUTY COMMISSIONER OF SALES TAX
|
September 19, 1984 |
|
CHAND KRISHAN BHALLA Vs. SURINDER SINGH
|
July 26, 1984 |
|
CHANDER PRAKASH Vs. OM PRAKASH BAJAJ
|
September 6, 1984 |
|
CHANDER PRAKASH TYAGI Vs. DEPARTMENT OF CUSTOMS
|
April 3, 1984 |
|
CHANDGI RAM Vs. D T C
|
September 4, 1984 |
|
CHARAN DASS AND VEER INDUSTRIESINDIA Vs. BOMBAY CROCKERY HOUSE
|
January 25, 1984 |
|
CHARANJIT TAIWAR Vs. H C TANDAN
|
May 9, 1984 |
|
CHHIBA VALLABHABHAI TANDEL Vs. UNION OF INDIA
|
November 12, 1984 |
|
CHHOTEY LAL BHARANY Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1984 |
|
CHRISTIAN CHILDRENS FUND Vs. MUNICIPAL CORPORATION OF DELHI
|
May 23, 1984 |
|
COCA COLA EXPORT CORPORATION Vs. TEWARI S C ITO
|
December 18, 1984 |
|
COLLECTOR S J CHOUDHARY Vs. STATE
|
January 25, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL WAREHOUSING CORPORATION
|
January 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. LOKE NATH AND CO CONSTRUCTION
|
January 13, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GOVAN R G AND CO
|
February 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DIDAR SINGH
|
February 15, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SUPER FINE CABLES PRIVATE LIMITED
|
February 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH MAHAJAN AND SONS
|
February 27, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT DEVELOPMENT PRIVATE LIMITED
|
February 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN
|
February 20, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RAJINDER KUMAR RAJGARHIA
|
February 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS
|
April 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RITA MALHOTRA
|
May 1, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL DWARKA PRASAD
|
April 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DURGA ENTERPRISES PRIVATE LIMITED
|
April 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DASS RAMESHWAR DAYAL
|
May 25, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. USHA SALES P LTD
|
May 28, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MAHINDER SINGH
|
May 25, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KULWANT KAUR SMT
|
May 29, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK LIMITED
|
May 9, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. WORLD AGRICULTURAL FAIR MEMORIAL FARMERS WELFARE TRUST SOCIETY
|
May 9, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING WORKS LIMITED
|
May 11, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BHOORA MAL DAU DAYAL
|
May 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA J
|
May 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN ART CORPORATION
|
May 23, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS
|
May 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI COLONIZERS
|
May 17, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. WATER AND POWER DEV CONSULTANCY SERVICES INDIA LIMITED
|
May 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PREM BANDHU GUPTA
|
August 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RAMADHAR
|
August 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA R
|
December 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MOHD MASOOM
|
November 22, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. ANURAG DALMIA
|
November 26, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
|
November 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. HARNAM SINGH S B AND SONS
|
November 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. A K SILK AND WOOLLEN MILLS PRIVATE LIMITED
|
November 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT RAM CHARAT RAM PRIVATE LIMITED
|
November 22, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. FOOD SPECIALITIES LIMITED
|
September 12, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. A R CHADHA AND CO INDIA LIMITED
|
September 17, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GOODWILL INDIA LIMITED
|
September 17, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. AJAY HARI DALMIA
|
September 27, 1984 |
|
COMMISSIONER OF INCOME TAX DELHI I Vs. METAL FORGING PRIVATE LIMITED
|
April 16, 1984 |
|
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. JAY ENGINEERING WORKS LTD
|
May 23, 1984 |
|
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. J PATEL AND CO
|
April 6, 1984 |
|
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. JUSTICE AVADH BEHARI
|
October 17, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. MEATTLES P LIMITED
|
February 17, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. MEATTLES PRIVATE LIMITED
|
January 6, 1984 |
|
CORPORATION FOR AMERICAN RELIEF EVERYWHERE Vs. P N KRISHNAMURTHY
|
July 24, 1984 |
|
COURT ON ITS OWN MOTION Vs. RE: JAI BHAGWAN KHARI
|
October 18, 1984 |
|
CYANAMID INDIA LIMITED Vs. R N WAS
|
December 17, 1984 |
|
D D SANSI Vs. UNION OF INDIA
|
July 24, 1984 |
|
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1984 |
|
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1984 |
|
D S DALAL Vs. STATE BANK OF INDIA
|
December 11, 1984 |
|
DALIP KUMAR Vs. STATE
|
November 16, 1984 |
|
DAYA RANI Vs. KRISHAN GOPAL
|
October 11, 1984 |
|
DELHI ADMINISTRATION Vs. MUNSHI RAM RAM NIWAS
|
March 27, 1984 |
|
DELHI AIRPORT POTERS LABOUR CONTRACT AND C C SOCIETY Vs. INTERNATIONAL AIRPORT AUTHORITY
|
February 7, 1984 |
|
DELHI BOTTLING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
November 6, 1984 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1984 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
May 23, 1984 |
|
DELHI COLD STORAGE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI I NEW DELHI
|
April 19, 1984 |
|
DELHI DEVELOPMENT AUTHORITY Vs. AMARJIT SINGH
|
May 3, 1984 |
|
DELHI DEVELOPMENT AUTHORITY Vs. H DOHIL CONSTRUCTION CO PRIVATE LIMITED
|
January 23, 1984 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ALKARAM
|
August 8, 1984 |
|
DELHI HOTELS Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1984 |
|
DELHI MOTOR CO Vs. SALES TAX OFFICER XI ENFORCEMENT BRANCH BOMBAY
|
September 17, 1984 |
|
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. CONSORTIA OF ENGINEERS AND ENTERPRENEURS
|
October 19, 1984 |
|
DELUX PICTURES Vs. PRITAM PAL SINGH
|
June 1, 1984 |
|
DES RAJ AND SONS Vs. UNION OF INDIA
|
March 8, 1984 |
|
DEV RAJ BAJAJ Vs. R K KHANNA
|
June 8, 1984 |
|
DEVENDAR SRIVASTAVA Vs. ALFRED JAMES
|
October 17, 1984 |
|
DEVI DATT Vs. UNION OF INDIA
|
December 21, 1984 |
|
DHARAM DEV MALIK Vs. RAJ RANI
|
April 25, 1984 |
|
DHARAM PAL BHARDWAJ Vs. STATE
|
December 7, 1984 |
|
DHARAMBIR Vs. BIMLESH KUMARI
|
September 12, 1984 |
|
DILSHER SINGH Vs. STATE OF DELHI
|
October 30, 1984 |
|
DIRECTOR GENERAL HEALTH SERVICE Vs. SUNDER LAL
|
August 9, 1984 |
|
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. JAGJIT ELECTRIC WORKS
|
April 3, 1984 |
|
EMSHEEL CHEMICAL INDUSTRIES Vs. RULDU RAM TEJPAL
|
December 14, 1984 |
|
F L BERAWALLA Vs. R K JAIN
|
February 21, 1984 |
|
FARIDABAD AROMATICS & OTHERS Vs. THE UNITED INDUSTRIAL BANK LTD.
|
December 21, 1984 |
|
FERTILIZER CORPORATION OF INDIA LIMITED Vs. I D I MANAGEMENT INC
|
March 7, 1984 |
|
FRANK DALTON LARKINS Vs. STATE
|
September 12, 1984 |
|
G D TEWARI AND CO Vs. UNION OF INDIA
|
May 28, 1984 |
|
G P SINGHI Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1984 |
|
GANGA RAM Vs. STATE
|
February 24, 1984 |
|
GANGA RAM DHANPAT RAI Vs. MAHESH AGGARWAL
|
February 3, 1984 |
|
GANGA SUGAR CORPN LTD Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1984 |
|
GEETA NAINY ALIAS KANTA Vs. B B NAINY
|
September 28, 1984 |
|
GEOFFREY MANNERS AND COMPANY LIMITED Vs. HARBHAJAN SINGH MUNJRAL
|
August 17, 1984 |
|
GIRDHARI LAL Vs. BHANOO VORA
|
February 9, 1984 |
|
GIRDHARI LAL Vs. UNION OF INDIA
|
October 22, 1984 |
|
GIRDHARI LAL GOVINDDAS AGRAWAL Vs. UNION OF INDIA
|
May 17, 1984 |
|
GLOBE SUPER PARTS Vs. BLUE STAR FLAME INDUSTRIES
|
April 14, 1984 |
|
GOVIND RAM Vs. STATE OF DELHI
|
November 16, 1984 |
|
GUJARAT OXYGEN LIMITED Vs. UNION OF INDIA
|
July 12, 1984 |
|
GUPTA SANITARY STORES Vs. UNION OF INDIA
|
October 15, 1984 |
|
GURCHARAN SINGH ALIAS BILLA Vs. STATE
|
August 30, 1984 |
|
GURNARAIN KHANNA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1984 |
|
HAMDARD DAWAKHANA Vs. LABOUR COURT DELHI
|
May 7, 1984 |
|
HARBANS LAL Vs. VIMAL VOHRA
|
November 28, 1984 |
|
HARBHAJAN SINGH SITARAM Vs. STATE
|
January 30, 1984 |
|
HARI BHAGWAN SHARMA Vs. BADRI BHAGATJHANDEWALAN TEMPLE SOCIETY
|
February 15, 1984 |
|
HARI CHAND Vs. M R BHALERAO DEPUTY REGISTRAR OF TRADE MARKS
|
September 18, 1984 |
|
HARISH CHAND Vs. RAM CHANDER
|
July 18, 1984 |
|
HARISH CHANDER Vs. KRISHAN KUMAR
|
December 4, 1984 |
|
HARISH CHANDER Vs. SANTOSH KUMARI
|
December 20, 1984 |
|
HARMOHAN DAS BAGAI Vs. TARSERN PARKASH GUPTA
|
March 1, 1984 |
|
HARMOHAN DAS BAGAI Vs. T P GUPTA
|
March 30, 1984 |
|
HAZARI LAL Vs. STATE
|
July 17, 1984 |
|
HAZI ZAFEER Vs. UNION OF INDIA
|
January 18, 1984 |
|
HIMDOOT FABRICS Vs. SHARDA AJMANI
|
September 17, 1984 |
|
HINDUSTAN INSECTICIDES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1984 |
|
HINDUSTAN PENCILS PRIVATE LIMITED Vs. PREM CHAND GUPTA TRADING AS UNIVERSAL TRADING CO
|
October 19, 1984 |
|
HINDUSTAN PENCILS PVT LTD Vs. PREM CHAND GUPTA
|
October 1, 1984 |
|
HINDUSTAN PRAFEB LIMITED Vs. UNION OF INDIA
|
September 19, 1984 |
|
HIRA LAL Vs. M V N RAO
|
October 23, 1984 |
|
HUKAM CHAND Vs. STATE OF DELHI
|
December 12, 1984 |
|
HUKAM CHAND Vs. STATE
|
November 28, 1984 |
|
INDER PRASAD Vs. UNION OF INDIA
|
September 4, 1984 |
|
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. LABOUR COURT, DELHI (BY O.P. SINGLA, PRESIDING OFFICER), AND OTHERS
|
May 24, 1984 |
|
INDRA SHARMA Vs. GOPAL DASS
|
July 11, 1984 |
|
INSTALMENT EXCHANGE (P) LTD. (IN LIQUIDATION) Vs. HIRA LAL SHARMA AND ANOTHER
|
November 16, 1984 |
|
INSTALMENT SUPPLY PRIVATE LIMITED NEW DELHI Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1984 |
|
INTARCRAFT INDIA Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1984 |
|
INTERNATIONAL B AND F CO Vs. J S RIKHY
|
September 21, 1984 |
|
ISHPAL SINGH Vs. STATE OF DELHI
|
February 3, 1984 |
|
ISHWAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 29, 1984 |
|
ISHWAR SINGH Vs. STATE DELHI ADMINISTRATION
|
April 26, 1984 |
|
J P GOYAL Vs. AJEET KAUR
|
November 30, 1984 |
|
J S SOOD Vs. PREM LATA MEHTA
|
April 28, 1984 |
|
JAGAT NARAIN D Vs. MAMLESHWAR PD
|
November 15, 1984 |
|
JAGAT SINGH Vs. STATE
|
April 26, 1984 |
|
JAGBIR SINGH Vs. L D GUPTA
|
November 19, 1984 |
|
JAGDISH Vs. HARI SINGH
|
August 30, 1984 |
|
JAGDISH CHAND Vs. UNION OF INDIA
|
May 29, 1984 |
|
JAGDISH SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES DELHI
|
October 8, 1984 |
|
JAI CHAND SAWHNEY Vs. UNION OF INDIA
|
September 27, 1984 |
|
JAI KUMAR Vs. JANKI DEVI
|
December 20, 1984 |
|
JAIMAL SINGH Vs. CHANAN DEVI
|
October 31, 1984 |
|
JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
December 20, 1984 |
|
JAMIL AHMED Vs. A K KANTH DEPUTY DEPUTY COMMISSIONER OF POLICE CENTRAL DISTT DELHI
|
October 16, 1984 |
|
JANARDHAN SRIVASTAVA Vs. UNION OF INDIA AND OTHERS
|
September 25, 1984 |
|
JASBIR SINGH Vs. STATE
|
April 24, 1984 |
|
JASPAL SINGH Vs. S C TANDON
|
June 18, 1984 |
|
JASPAL SINGH GILL Vs. STATE
|
May 1, 1984 |
|
JASWANT KAUR Vs. MANJIT SINGH
|
September 12, 1984 |
|
JAWAHAR LAL Vs. BHARAT TOBACCO MANUFACTURING COMPANY
|
February 24, 1984 |
|
JIWAN SINGH Vs. ADMINISTRATOR, UNION TERRITORY OF DELHI AND OTHERS
|
September 24, 1984 |
|
JOGINDER SINGH BEDI Vs. SARDAR SINGH NARANG
|
February 3, 1984 |
|
JORDAN DIENGDOH Vs. SWARANJEET SINGH CHOPRA
|
February 29, 1984 |
|
JUGGILAL KAMLAPAT COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
May 30, 1984 |
|
K K ARORA Vs. STATE
|
June 11, 1984 |
|
K K KHANNA Vs. EXPO ENTERPRISES
|
May 22, 1984 |
|
K T ADVANI NEW DELHI Vs. STATE NEW DELHI
|
February 13, 1984 |
|
K.K. ARORA Vs. STATE
|
April 11, 1984 |
|
K.V. SALLAPPAN Vs. KAMALA @ NALLAMMA
|
December 21, 1984 |
|
KAILASH CHAND GOYAL Vs. STATE
|
February 8, 1984 |
|
KAILASH CHANDRA GUPTA Vs. CHAMAN LAL GUPTA
|
November 16, 1984 |
|
KALI CHARAN Vs. VIDYAWANTI
|
August 30, 1984 |
|
KALI CHARAN Vs. STATE
|
July 24, 1984 |
|
KALICHARAN Vs. STATE
|
June 11, 1984 |
|
KALYAN SAMITI NIMRI COLONY DELHI Vs. MUNICIPAL CORPORATION OF DELHI
|
December 12, 1984 |
|
KAMAL KISHORE KAMAL OIL AND ALLIED INDUSTRIES, DELHI Vs. DELHI ADMINISTRATION DELHI
|
November 12, 1984 |
|
KAMINI GUPTA Vs. MUKESH KUMAR GUPTA
|
November 22, 1984 |
|
KAMLA DEVI GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 23, 1984 |
|
KANWAR PAL BISHNOI Vs. ADD I SESSIONS JUDGE
|
November 30, 1984 |
|
KARAMVIR Vs. STATE OF DELHI
|
December 13, 1984 |
|
KERALA STATE CONSTRUCTION CORPN LIMITED Vs. N B C C LIMITED
|
August 28, 1984 |
|
KEWAL KUMAR Vs. LAKSHMI NARAIN
|
August 30, 1984 |
|
KEWAL VADHERA Vs. LAKSHMI NARAIN BANSAL
|
August 30, 1984 |
|
KHUSHI RAM JAIN AND CO Vs. NEW DELHI MUNICIPAL COMMITTEE
|
October 29, 1984 |
|
KISHAN CHAND Vs. STATE
|
September 27, 1984 |
|
KISHAN LAL Vs. DELHI ADMINISTRATION
|
October 12, 1984 |
|
KRISHAN KUMAR MALIK Vs. UNION OF INDIA
|
November 28, 1984 |
|
KRISHAN LAL Vs. M C D
|
August 14, 1984 |
|
KRISHI MOHAN BAREJA Vs. VIJAY
|
August 31, 1984 |
|
KRISHNA SOBTI Vs. ARNRITA PRITAM
|
November 13, 1984 |
|
KULDIP LAL MADHOK Vs. KRISHAN KUMAR GULATI
|
December 25, 1984 |
|
KUMARI PARAMJIT KAUR Vs. DELHI ADMINISTRATION AND ANOTHER
|
December 21, 1984 |
|
KUNDAN LAL Vs. STATE OF DELHI
|
October 10, 1984 |
|
KUNDAN LAL JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
February 21, 1984 |
|
KWALITY RESTAURANT AND ICE CREAM CO Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1984 |
|
LADOO Vs. STATE
|
July 13, 1984 |
|
LAKHAN SINGH Vs. STATE
|
January 3, 1984 |
|
LAKSHMI DEVI Vs. MAMLESHWAR PERSHAD
|
November 15, 1984 |
|
LALJI AND CO Vs. DELHI ADMINISTRATION
|
July 19, 1984 |
|
LAXMAN SINGH Vs. JAI PARKASH
|
November 12, 1984 |
|
LAXMAN T SAJNANI Vs. UNION OF INDIA
|
February 8, 1984 |
|
LILY GUPTA Vs. STATE
|
June 11, 1984 |
|
LOTAN YADAV Vs. STATE DELHI ADMN
|
June 9, 1984 |
|
M BASSI Vs. UNION OF INDIA
|
August 9, 1984 |
|
M K KULSHRESHTHA Vs. UNION OF INDIA
|
October 15, 1984 |
|
M L OULATI Vs. J L BIRMANI
|
July 10, 1984 |
|
M M KOHLI Vs. RAMESH KOHLI
|
March 13, 1984 |
|
M S KHANNA Vs. NEW DELHI MINICIPAL COMMITTEE
|
November 12, 1984 |
|
M.C.D. Vs. ROOP CHAND
|
August 14, 1984 |
|
M.C.D. TOWN HALL Vs. RAGHBIR SINGH
|
January 18, 1984 |
|
M/S. POLO SINGH AND COMPANY Vs. UNION OF INDIA AND ANOTHER
|
January 25, 1984 |
|
MADAN LAL Vs. AMAR NATH
|
September 12, 1984 |
|
MADAN LAL Vs. STATE OF DELHI
|
December 12, 1984 |
|
MADAN LAL Vs. COMMISSIONER OF INCOME TAX
|
May 22, 1984 |
|
MAHALAXMI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 29, 1984 |
|
MAHINDER KUMAR Vs. STATE
|
January 11, 1984 |
|
MAHINDER KUMAR KHANDELWAL Vs. PADAM CHAND
|
August 9, 1984 |
|
MALKIAT SINGH Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING AND OTHERS
|
November 16, 1984 |
|
MANAGEMENT OF M/S. BHANDARI BUILDERS, NEW DELHI Vs. D.D. GUPTA AND OTHERS
|
August 24, 1984 |
|
MANEKA GANDHI Vs. INDIRA GANDHI
|
May 10, 1984 |
|
MANI RAM SHARMA Vs. UNION OF INDIA
|
August 31, 1984 |
|
MANJEET KAUR Vs. STATE
|
November 9, 1984 |
|
MANMOHAN SACHDEVA Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1984 |
|
MEHAR CHAND YADAV Vs. GURDAS RAM
|
June 1, 1984 |
|
MENAKA GANDHI Vs. INDIRA GANDHI
|
August 14, 1984 |
|
METAL FORGINGS PVT LTD Vs. UNION OF INDIA
|
December 12, 1984 |
|
MOHAN LAL Vs. UDHA RAM
|
May 25, 1984 |
|
MOHAN LAL Vs. UNION OF INDIA
|
December 6, 1984 |
|
MOHD RAFIQ Vs. STATE OF DELHI
|
January 27, 1984 |
|
MOHD SHAHID Vs. ADMINISTRATOR
|
July 31, 1984 |
|
MOHINDER KUMAR Vs. STATE
|
December 21, 1984 |
|
MOTI FILMS Vs. KAILASH SARAOGI
|
October 23, 1984 |
|
MUKESH KUMAR Vs. KAMINI GUPTA
|
March 7, 1984 |
|
MUKUL KUMAR CHATURVEDI Vs. NEELAM CHATURVEDI
|
April 17, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DURGA PRASHAD
|
March 13, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM CHAND
|
January 30, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAGDISH CHANDER
|
January 30, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAWALA PRASHAD
|
January 19, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHELA RAM
|
January 20, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ANIL KUAMR
|
August 9, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ISHWAR SINGH AND STATE
|
May 7, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. ROSHANLAL
|
November 9, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. S K JAIN
|
October 12, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DES RAJ
|
September 20, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DELHI CLOTH
|
December 13, 1984 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHELA RAM
|
February 20, 1984 |
|
N C GAUR Vs. S V MAHINDRA
|
January 19, 1984 |
|
N G GOEL Vs. O P SHARAF
|
October 31, 1984 |
|
N K TEXTILE MILLS Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1984 |
|
NARESH CHAND JAIN Vs. RAM BATI
|
December 13, 1984 |
|
NARESH KUMAR Vs. STATE
|
December 13, 1984 |
|
NARINDER KAUR Vs. PRITAM SINGH
|
October 19, 1984 |
|
NATIONAL OIL & CHEMICAL INDUSTRIES Vs. UNION OF INDIA AND OTHERS
|
July 26, 1984 |
|
NAVEEN VARSHNEYA Vs. STATE
|
April 2, 1984 |
|
NAZIR AHMED Vs. DELHI DEVELOPMENT AUTHORITY
|
February 7, 1984 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. SHRI RAM NIWAS
|
September 20, 1984 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHARAT BHUSHAN
|
January 20, 1984 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. UNION OF INDIA
|
May 23, 1984 |
|
NIKI TASHA INDIA PRIVATE LIMITED Vs. FARIDABAD GAS GADGETS PRIVATE LIMITED
|
April 3, 1984 |
|
NILGIRI TEA EMPORIUM Vs. DELHI ADMINISTRATION
|
November 28, 1984 |
|
NIREX INDUSTRIES P LTD Vs. MAN CHAND FOOT WEARS INDUSTRIES
|
April 16, 1984 |
|
NIRMALA DEVI Vs. VIRAWATI
|
July 24, 1984 |
|
OKARA ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1984 |
|
OM PARKASH Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1984 |
|
OM PARKASH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 27, 1984 |
|
OM PERKASH GODA Vs. MUNICIPAL CORPORATION OF DELHI
|
December 3, 1984 |
|
OM PRAKASH BALDEV KISHAN Vs. UNION OF INDIA
|
March 8, 1984 |
|
OM PRAKASH NARANG Vs. STATE OF DELHI
|
March 26, 1984 |
|
OM PRAKASH SHARMA Vs. UNION OF INDIA
|
August 24, 1984 |
|
OMAR AHMED EBRAHIM NOORANI Vs. UNION OF INDIA
|
August 27, 1984 |
|
ONKAR NATH Vs. GAJA NAND
|
August 2, 1984 |
|
ORIENT GENERAL-INDUSTRIES LTD Vs. UNION OF INDIA
|
February 7, 1984 |
|
P C PURI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
February 23, 1984 |
|
P N B FINANCE AND INDUSTRIES LIMITED Vs. GITA KRIPALANI
|
August 1, 1984 |
|
P N VERMA Vs. UNION OF INDIA
|
December 13, 1984 |
|
P S BEDI Vs. REGISTRAR OF COMPANIES
|
October 19, 1984 |
|
P.P. BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI
|
September 21, 1984 |
|
P.R. THAKUR Vs. J.P. TYAGI
|
July 25, 1984 |
|
PADAM SHREE N N MOHAN Vs. COMMISSIONER OF INCOME TAX
|
May 22, 1984 |
|
PANDIT NARAIN SINGH Vs. UNION OF INDIA
|
May 30, 1984 |
|
PANDURANG G ADYALKAR Vs. UNION OF INDIA
|
September 24, 1984 |
|
PARKASH CHAND GOEL Vs. PADAM SAIN JAIN
|
November 15, 1984 |
|
PARKASH CHAND JAIN Vs. MADAN MOHAN LAL SHRI RAM PRIVATE LIMITED
|
February 27, 1984 |
|
PARKASH LAL Vs. SHORI LAL
|
May 24, 1984 |
|
PENGUIN BOOKS LIMITED Vs. INDIA BOOK DISTRIBUTORS
|
August 1, 1984 |
|
PNB FINANCE AND INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
August 1, 1984 |
|
POONIT Vs. STATE OF DELHI
|
February 21, 1984 |
|
PRABHAT BHUSHAN BHATNAGAR Vs. MRIDULA
|
September 5, 1984 |
|
PRABHATI MITRA Vs. D K MITRA
|
January 17, 1984 |
|
PRABHU DAYAL DECD Vs. UNION OF INDIA
|
April 19, 1984 |
|
PRADEEP TYAGI Vs. STATE
|
July 26, 1984 |
|
PRADEEP TYAGI Vs. STATE
|
July 27, 1984 |
|
PRAHLAD RAI DALMIA Vs. UNION OF INDIA
|
July 25, 1984 |
|
PRAHLAD SINGH MUKESH RAJ Vs. UNION OF INDIA
|
August 24, 1984 |
|
PRAVEEN MOTOR STORES Vs. UNION OF INDIA
|
November 14, 1984 |
|
PREM CHAND Vs. SHER SINGH GUPTA
|
October 30, 1984 |
|
PREM CHAND Vs. STATE
|
November 30, 1984 |
|
PREM HAZARA Vs. SATINDER SINGH GREWAL
|
December 20, 1984 |
|
PREM NATH DIESELS GRAINVAYING DIVISION NEW DELHI Vs. COMMISSIONER OF INCOME TAX DELHI
|
December 20, 1984 |
|
PRITAM SINGH DHINGRA Vs. AMBADIPUDI UMA SAMBAMURTHY
|
July 17, 1984 |
|
PROVIDENT FUND COMMISSIONER Vs. B.L. DHACHOLIA AND ANOTHER
|
October 16, 1984 |
|
PUNJAB FRUIT CO Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1984 |
|
PUNJAB NATIONAL BANK LIMITED Vs. UNION OF INDIA
|
March 14, 1984 |
|
PURAN CHAND SETH Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1984 |
|
PYARA SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
February 27, 1984 |
|
R C GUPTA Vs. ROSHAN LAL
|
May 2, 1984 |
|
R C GUPTA Vs. O P GUPTA
|
February 16, 1984 |
|
R J SINGH AHLUWALIA Vs. STATE OF DELHI
|
October 17, 1984 |
|
R K DEKA Vs. UNION OF INDIA
|
April 27, 1984 |
|
R M KALIA Vs. UNION OF INDIA
|
February 12, 1984 |
|
R N MATHUR Vs. PRATAP PAWAR
|
November 28, 1984 |
|
R P BAJAJ Vs. STATE
|
November 12, 1984 |
|
RAFIQ Vs. STATE
|
January 21, 1984 |
|
RAGHBIR SINGH DECD Vs. UNION OF INDIA
|
December 6, 1984 |
|
RAGHUNANDAN PRASAD Vs. INSTITUTE FOR PHYSICALLY HANDICAPPED
|
April 4, 1984 |
|
RAJ KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
|
March 12, 1984 |
|
RAJ KUMARI Vs. DEV RAJ VIJ
|
July 17, 1984 |
|
RAJ PAL Vs. STATE
|
February 9, 1984 |
|
RAJ RANI Vs. STATE
|
September 20, 1984 |
|
RAJ SINGH Vs. STATE
|
February 21, 1984 |
|
RAJENDER SINGH Vs. STATE OF DELHI
|
February 28, 1984 |
|
RAJESH DHAWAN Vs. SUSHEELDHAWAN
|
September 3, 1984 |
|
RAJESHWAR NATH GUPTA Vs. LAKHBIR SINGH
|
July 23, 1984 |
|
RAJINDER NARAIN Vs. STATE OF DELHI
|
January 20, 1984 |
|
RAJINDER PERSHAD Vs. STATE
|
February 15, 1984 |
|
RAJINDER PRASHAD Vs. MAHESH
|
May 8, 1984 |
|
RAJINDER SINGH Vs. UNION OF INDIA
|
February 17, 1984 |
|
RAJKUMAR Vs. STATE
|
May 22, 1984 |
|
RAM GOPAL SISODIA Vs. DELHI ADMINISTRATION
|
December 21, 1984 |
|
RAM KISHAN Vs. ADDITIONAL COMMISSIONER OF SALES TAX
|
August 27, 1984 |
|
RAM KUMAR JAIN Vs. UNION OF INDIA
|
October 19, 1984 |
|
RAM KUSHAN Vs. SECRETARY LABOUR DELHI ADMINISTRATION
|
August 30, 1984 |
|
RAM NARAIN Vs. STATE
|
January 11, 1984 |
|
RAM SARUP Vs. UNION OF INDIA
|
November 6, 1984 |
|
RAM SINGH UPPAL Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1984 |
|
RAMAKANT DIXIT Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
July 19, 1984 |
|
RAMESH KUMAR GULATI Vs. UNION OF INDIA
|
November 21, 1984 |
|
RAMRATI Vs. RAM KISHAN
|
May 7, 1984 |
|
RANJIT Vs. UNION OF INDIA
|
December 18, 1984 |
|
RANVIR SAXENA Vs. SUSHEELA SAXENA
|
September 19, 1984 |
|
RAUNAQ AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
October 23, 1984 |
|
RAVI PARKASH Vs. SHAKUNTALA DEVI
|
March 12, 1984 |
|
RELIABLE FINANCE CORPORATION PRIVATE LIMITED Vs. CLEARING HOUSE AND AGENCIES PRIVATE LIMITED
|
June 1, 1984 |
|
RENU SACHDEV Vs. COMM B S REKHI
|
October 23, 1984 |
|
RENU SACHDEVA Vs. COMMANDER B S REKHI
|
November 23, 1984 |
|
RISAL SINGH Vs. UNION OF INDIA
|
May 8, 1984 |
|
RISHI DEV ANAND Vs. DEVINDER KAUR
|
September 28, 1984 |
|
S D SHARMA Vs. TRADE FAIR AUTHORITY OF INDIA
|
November 19, 1984 |
|
S GURUMUKH SINGH CHAWLA DECD Vs. UNION OF INDIA
|
May 28, 1984 |
|
S HARDAYAL SINGH MEHTA Vs. NIRMALA DEVI
|
February 13, 1984 |
|
S K DEY Vs. D C GAGEMA
|
July 19, 1984 |
|
S. J. CHOUDHARY Vs. STATE
|
July 26, 1984 |
|
SABLOK CLINIC Vs. STATE OF DELHI
|
September 19, 1984 |
|
SAHIB RAM Vs. DELHI ADMINISTRATION
|
January 4, 1984 |
|
SAHIB SINGH AGENCIES (P) LTD. (IN LIQUIDATION) Vs. N.S. BHAGAT
|
November 13, 1984 |
|
SALIH SULAIMAN SINDI Vs. ABDUL BASID
|
December 21, 1984 |
|
SANDERSONS Vs. NEW DELHI MUNICIPAL COMMITTEE
|
November 12, 1984 |
|
SANGAM ELECTRICS Vs. HYDERABAD ALLWYN METAL WORKS LIMITED
|
May 25, 1984 |
|
SANJAY TEXTILES Vs. STATE BANK OF INDIA
|
February 15, 1984 |
|
SANTOKH SINGH Vs. STATE
|
February 15, 1984 |
|
SARABHAI INTERNATIONAL LTD Vs. SARA EXPORTS INTERNATIONAL
|
November 5, 1984 |
|
SARAYA DISTILLERY Vs. UNION OF INDIA
|
March 12, 1984 |
|
SARDAR NIHAL SINGH Vs. ARJAN DAS
|
September 20, 1984 |
|
SARDARI LAL Vs. RAM RAKHA
|
May 11, 1984 |
|
SARVAN KUMAR Vs. SOHAN LAL
|
June 8, 1984 |
|
SATISH CHAND GUPTA Vs. SARVESH CHAND GUPTA
|
June 11, 1984 |
|
SATWANT SINGH KOCHHAR AND CO Vs. PUNJAB NATIONAL BANK
|
December 20, 1984 |
|
SEQUOIA CONSTRUCTION CO Vs. P P SURI ITO
|
November 19, 1984 |
|
SETH RAM RATTAN R B Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1984 |
|
SHAH CONSTRUCTION COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
May 21, 1984 |
|
SHAKUNTALA Vs. CHANDER MOHAN
|
July 19, 1984 |
|
SHALIMAR CINEMA Vs. BHASIN FILM CORPORATION
|
September 26, 1984 |
|
SHAMSHED ALI Vs. STATE
|
July 16, 1984 |
|
SHEILA DEVI Vs. UNION OF INDIA
|
April 16, 1984 |
|
SHER SINGH TARA CHAND Vs. STATE
|
July 31, 1984 |
|
SHIV CHANDER BHAN Vs. VASDEV
|
December 19, 1984 |
|
SHIV DUTT SALWAN Vs. STATE DELHI ADMINISTRATION
|
May 1, 1984 |
|
SHIV ISPA UDYOG PRIVATE LIMITED Vs. INDUS VALLY
|
July 10, 1984 |
|
SHIV ISPAT UDYOG P LTD Vs. INDUS VALLEY
|
March 10, 1984 |
|
SHRI KASTURI LAL Vs. UNION OF INDIA
|
September 24, 1984 |
|
SHRIMATI VINOD Vs. RAM PARSHAD CHOPRA
|
October 8, 1984 |
|
SHUBH CHANDRA JAIN Vs. STATE
|
October 26, 1984 |
|
SHYAM LAL Vs. STATE
|
January 31, 1984 |
|
SIKOTA WINA Vs. UNION OF INDIA
|
November 13, 1984 |
|
SINGH Vs. STATE
|
February 9, 1984 |
|
SIRAJUDIN Vs. STATE OF DELHI
|
May 14, 1984 |
|
SNEH LATA GUPTA Vs. RAMNIK GUPTA
|
February 17, 1984 |
|
SNEHLATA SETH Vs. KEWAL KRISHAN SETH
|
November 23, 1984 |
|
SOBHA BHANOT Vs. RANBIR BHANOT
|
December 14, 1984 |
|
SOHAN BIR SINGH Vs. STATE
|
February 13, 1984 |
|
SOM NATH VERMA Vs. UNION OF INDIA
|
September 5, 1984 |
|
SONA ELECTRIC CO Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1984 |
|
STAFF SUPDT OF STATE BANK OF INDIA Vs. PRESIDING OFFICER
|
October 26, 1984 |
|
STAFF SUPDT OF STATE BANK OF PATIALA Vs. PRESIDENT OFFICER
|
August 14, 1984 |
|
STATE Vs. TUKKARMA
|
July 23, 1984 |
|
STATE Vs. RANJIT SINGH
|
January 6, 1984 |
|
STATE Vs. RAM KANWAR
|
April 3, 1984 |
|
STATE Vs. SUBE SINGH
|
May 3, 1984 |
|
STATE Vs. KALICHARAN
|
April 23, 1984 |
|
STATE Vs. R L SHARMA
|
April 18, 1984 |
|
STATE Vs. BRIJ MOHAN
|
December 21, 1984 |
|
STATE Vs. PARAS RAM
|
April 30, 1984 |
|
STATE Vs. BILAL RAI
|
July 23, 1984 |
|
STATE Vs. RAJINDER SINGH
|
May 2, 1984 |
|
STATE Vs. BRIJ MOHAN
|
February 21, 1984 |
|
STATE (DELHI ADMN ) Vs. SUBHASH CHAND SHARMA
|
October 11, 1984 |
|
STATE BANK OF INDIA Vs. JAIPUR UDYOG
|
May 18, 1984 |
|
STATE DELHI ADMINISTRATION Vs. DILBAGH RAI
|
October 29, 1984 |
|
STATE DELHI ADMN Vs. DELHI STATE OF ADM
|
December 4, 1984 |
|
STATE GOVERNMENT OF MYSORE Vs. UNION OF INDIA
|
February 7, 1984 |
|
STATE OF DELHI Vs. RANJIT SINGH
|
April 9, 1984 |
|
SUBHASH CHANDRA GOEL Vs. SECRETARY DELHI DEVELOPMENT AUTHORITY VIKAS MINAR I P ESTATE NEW DELHI
|
December 10, 1984 |
|
SUDAMA SARAN SHARMA Vs. STATE
|
April 6, 1984 |
|
SUDARSHAN LAL BHANDARI Vs. KAMLA KHANNA AND KAMLA BHANDARI
|
July 19, 1984 |
|
SUDARSHAN LAL GUPTA Vs. DELHI ADMINISTRATION
|
December 10, 1984 |
|
SUDESH KUMAR Vs. COMMISSIONER OF POLICE
|
November 23, 1984 |
|
SUDHIR BALE Vs. BILAL RAI
|
July 23, 1984 |
|
SUKHBIR SINGH Vs. DEPUTY COMMISSIONER
|
January 24, 1984 |
|
SUMAN DUBEY Vs. CHARANJIT SINGH
|
August 21, 1984 |
|
SUNIL BATRA Vs. COMMISSIONER OF POLICE DELHI
|
December 18, 1984 |
|
SUNIL WADHWANI Vs. J P SHARMA
|
July 1, 1984 |
|
SUNITA JAGMOHAN VERMA Vs. LT COMDR JAGMOHAN VERMA
|
July 31, 1984 |
|
SURAJ MAL Vs. BABU LAL
|
November 28, 1984 |
|
SURENDRA KAUR Vs. DHARAM SINGH
|
December 3, 1984 |
|
SURENDRA NATH Vs. INDRA DEVI DHAWAN
|
December 19, 1984 |
|
SURENDRA PAL RATWAL Vs. SHAMIM AHMAD
|
August 21, 1984 |
|
SURESH KUMAR Vs. BALDEV RAJ
|
May 24, 1984 |
|
SURESH KUMAR Vs. KAMALJIT KAUR
|
December 14, 1984 |
|
SURINDER SINGH Vs. SOHAN SMGH
|
May 3, 1984 |
|
SURVIR ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1984 |
|
SUSHILA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
December 13, 1984 |
|
SWARAN KUMAR Vs. DELHI ADMINISTRATION
|
October 11, 1984 |
|
SWARAN SINGH Vs. USHA INDUSTRIES INDIA
|
September 24, 1984 |
|
TARANBIR KAUR MATHUR AND ANOTHER Vs. AJAY KUMAR VERMA AND OTHERS
|
May 11, 1984 |
|
TAVELLEN AMARJIT SINGH Vs. GENERAL MARKETING AND MANUGFACTURING COMPANY LIMITED
|
June 8, 1984 |
|
THAKAR DASS KAKKAR Vs. G M NORTHERN RAILWAY
|
July 9, 1984 |
|
TRAVANCORE RAYONS LTD Vs. UNION OF INDIA AND OTHERS
|
January 31, 1984 |
|
TRILOK CHAND TYAGI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 16, 1984 |
|
TRIVENI ENGINEERING WORKS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 30, 1984 |
|
TULSI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
November 14, 1984 |
|
UMESH KUMAR GUPTA Vs. W M SADOC
|
February 14, 1984 |
|
UNION OF INDIA Vs. JASWANT RAI
|
February 6, 1984 |
|
UNION OF INDIA Vs. SOM NATH CHADHA AND COMPANY
|
January 31, 1984 |
|
UNION OF INDIA Vs. ISHWAR DEYAL JAIN
|
April 17, 1984 |
|
UNION OF INDIA Vs. RAM KISHAN METAL WORKS BOMBAY
|
July 24, 1984 |
|
UNION OF INDIA Vs. YOGENDER PAL SINGH
|
May 15, 1984 |
|
UNION OF INDIA Vs. BHATIA TANNING INDUSTRIES
|
November 24, 1984 |
|
UNION OF INDIA Vs. HANS RAJ
|
October 8, 1984 |
|
UNION OF INDIA Vs. M/S. BHATIA TRANNING INDS., KANPUR
|
November 26, 1984 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DARBAR W MILLS
|
January 6, 1984 |
|
URMIL SOOD Vs. UNION OF INDIA
|
January 19, 1984 |
|
URMILA DEVI AND OTHERS Vs. RAVI PARKASH
|
August 16, 1984 |
|
USHA GUPTA Vs. RAM KUMAR GUPTA
|
May 2, 1984 |
|
V K MALHOTRA Vs. RANJIT KAUR
|
December 19, 1984 |
|
V P DHINGRA Vs. NIHAL SINGH
|
August 22, 1984 |
|
V V MAHAJAN Vs. S SAVARAN SINGH JOSH
|
May 31, 1984 |
|
VASU DEV Vs. STATE
|
September 14, 1984 |
|
VED PARKASH Vs. QUMERUDDIN
|
July 17, 1984 |
|
VED PRAKASH MITTAL Vs. UNION OF INDIA
|
May 28, 1984 |
|
VED RAM Vs. STATE OF DELHI
|
August 16, 1984 |
|
VEERA RAI Vs. S P SACHDEVA
|
May 30, 1984 |
|
VIJAY Vs. STATE DELHI ADMN
|
September 28, 1984 |
|
VIJAY KHANNA Vs. JUMBO ELECTRONICS COMPANY LIMITED
|
July 11, 1984 |
|
VINIYOGA INTERNATIONAL Vs. STATE OF DELHI
|
June 12, 1984 |
|
VINIYOGA INTERNATIONAL NEW DELHI Vs. STATE
|
June 11, 1984 |
|
VINOD KUMAR JAIN Vs. COMMISSIONER OF POLICE
|
September 26, 1984 |
|
VIRENDER KUMAR BHATNAGAR Vs. CHITRANJAN KUMAR MAL
|
December 18, 1984 |
|
W L KOHLI AND VIJAY LOHLI Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1984 |
|
WAHID HUSSAIN Vs. NISAR AHMED
|
November 7, 1984 |
|
WHITE HORSE DISTILLERS LTD Vs. UPPER DOAB SUGAR MILLS LTD
|
December 5, 1984 |
|
WHITE HORSE DISTRILERS LIMITED Vs. UPPER DOAB SUGAR MILLS LIMITED
|
December 4, 1984 |
|
Y KUMAR Vs. UNION OF INDIA
|
March 21, 1984 |
|
YOUNG BUILDERS PRIVATE LIMITED Vs. M P STATE INDUSTRIAL CORPN LIMITED
|
September 17, 1984 |
LOGIN